|
A ACHUTHAN Vs. YOOSEPH
|
September 15, 1972 |
|
A AMMACHI Vs. PATHUMUTHU UMMA
|
February 25, 1972 |
|
A I JALEEL Vs. STATE OF KERALA
|
October 3, 1972 |
|
A K SATHI Vs. SENIOR SUPERINTENDENT OF POST OFFICES ERNAKULAM
|
July 22, 1972 |
|
A MESSIYANDAS Vs. STATE OF KERALA
|
February 2, 1972 |
|
A NAZARUDIN Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX QUILON
|
February 10, 1972 |
|
A V BALAN Vs. DISTRICT COLLECTOR TRICHUR
|
July 14, 1972 |
|
ABDUL KHADER RAWTHER AND SONS Vs. UNION OF INDIA
|
January 2, 1972 |
|
AGRICULTURAL INCOME TAX OFFICER Vs. YOOSUF C P A
|
May 31, 1972 |
|
AMBU Vs. KUNHAMBU
|
July 26, 1972 |
|
AMBUJAM Vs. STATE
|
December 8, 1972 |
|
ANDY THANKAPPAN Vs. RAGHAVA PANICKER KUMARA PANICKER
|
January 12, 1972 |
|
ANTONY JOSEPH Vs. AND TRIBUNAL PAMPADI
|
September 15, 1972 |
|
ARAYAKANDY ACHUTHAN Vs. SUPERINTENDENT CENTRAL JAIL CANNANORE
|
February 17, 1972 |
|
ASOKAN Vs. NARAYANAN
|
July 21, 1972 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. PRATAP RAO SAIT
|
February 9, 1972 |
|
AYISHA Vs. KUNHATHUITY
|
November 20, 1972 |
|
BALAKRISHNA KAIMAL Vs. GOPALA KAIMAL
|
July 27, 1972 |
|
BALAKRISHNAN Vs. MAKKAM
|
November 17, 1972 |
|
BALAKRISHNAN Vs. VASU
|
March 14, 1972 |
|
BALAN Vs. PANKAJAKSITY
|
September 12, 1972 |
|
BHUVANENDRAN K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 20, 1972 |
|
C AHAMMADKUTTY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
|
December 6, 1972 |
|
C K KUNHIKANNAN Vs. JANAKI
|
November 7, 1972 |
|
C N RAVINDRAN Vs. PARAMESWARA SASTRIGAL
|
March 10, 1972 |
|
C P JOSEPH Vs. STATE OF KERALA
|
June 5, 1972 |
|
C T GRACY Vs. STATE OF KERALA
|
January 7, 1972 |
|
C V KUNJAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 22, 1972 |
|
CENTRAL BANKING CORPORATION OF TRAVANCORE LTD Vs. BARANARD AUGUSTINE
|
March 20, 1972 |
|
CHACKIBHAVANI Vs. PARVATHI VILASINI
|
November 1, 1972 |
|
CHACKO PULPARAMPIL Vs. MARGARETTE MARIA
|
November 15, 1972 |
|
CHANDRASEKHARAN Vs. STATE OF KERALA
|
September 18, 1972 |
|
CHARI VIJAYAN Vs. ACHUTHAN VASU
|
November 22, 1972 |
|
CHERIA KANNAN Vs. KARUMBI
|
July 7, 1972 |
|
CHERIAN DOMINIC Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 22, 1972 |
|
CHERIVAN Vs. STATE
|
November 9, 1972 |
|
CHERUNNI Vs. PURUSHOTHAMA IYER
|
October 11, 1972 |
|
CHOYI K ITO Vs. SYED ABDULLA BAFAKKI THANGAL
|
July 11, 1972 |
|
CHURCH OF SOUTH INDIAN TRUST ASSOCIATION Vs. STATE OF KERALA
|
January 20, 1972 |
|
CIT Vs. NATARAJ MOTOR SERVICE
|
January 6, 1972 |
|
CLEN LEVEN ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1972 |
|
COCHIN STATE POWER AND LIGHT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1972 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. MARKOSE ARNAEUTAKIS S T SPEEDWAY COCHIN
|
July 26, 1972 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KERALA ESTATE PLANTATIONS
|
March 3, 1972 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GEORGE VARGHESE AND CO
|
March 8, 1972 |
|
COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA Vs. THE WOODLANDS ESTATES LTD.
|
June 30, 1972 |
|
COMMISSIONER OF GIFT TAX Vs. POTHEN K J
|
January 18, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. KUNHAMMED C M
|
January 18, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. DAMODARAN V
|
January 18, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED
|
January 4, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN CHAMBER OF COMMERCE AND INDUSTRY
|
February 25, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. DEVADASAN
|
July 12, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. JACOB E C
|
July 18, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. VISHNUDATHA ANTHARJANAM A K T K M
|
July 6, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
|
June 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA BALERS LIMITED
|
June 16, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTHERN FISHERIES CORPORATION
|
May 24, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED
|
August 8, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. GATES FOAM AND RUBBER COMPANY
|
August 17, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
|
October 5, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. CASINO PRIVATE LIMITED
|
October 6, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. MOSANOBU NAKAI
|
December 1, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER P N
|
November 2, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. AHAMED K
|
November 28, 1972 |
|
DAMODARA MENON Vs. VARIATH
|
October 27, 1972 |
|
DAMODARAN Vs. KUNHIRAMAN
|
November 14, 1972 |
|
DAMODARAN V Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1972 |
|
DAVEED MANAS Vs. STATE
|
June 30, 1972 |
|
DAVID DANIEL Vs. CHINNAMMA DANIEL
|
March 24, 1972 |
|
DEVASSIA M O AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1972 |
|
E I D PARRY LTD Vs. INDUSTRIAL TRIBUNAL ALLEPEY
|
February 8, 1972 |
|
E.M.S. HAJI SHAIK ABDUL KHADER & CO Vs. UNION OF INDIA
|
January 12, 1972 |
|
ELIZABETH JOSEPH Vs. TAHASILDAR PEERMADE
|
January 19, 1972 |
|
FOOD INSPECTOR ALLEPPEY MUNICIPALITY Vs. K SUKUMARAN
|
December 14, 1972 |
|
G K PRABHAKARAN AND CO Vs. DAVID TRADERS
|
July 3, 1972 |
|
G NARAYANA PILLAI Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCATION AND
|
July 20, 1972 |
|
GATES FOAM AND RUBBER CO Vs. COMMISSIONER OF INCOME TAX
|
June 21, 1972 |
|
GENERAL ELECTRICAL AND ENGINEERING CO TRICHUR Vs. CHIEF ENGINEER PROJECTS
|
June 9, 1972 |
|
GEORGE Vs. STATE
|
January 12, 1972 |
|
GEORGE VAREETH Vs. SIVADASAN ACHUTHAN
|
January 10, 1972 |
|
GWALIOR RAYON SILK MFG WVG CO Vs. STATE OF KERALA
|
June 21, 1972 |
|
H.A. MOHAMMED HANEEF Vs. ITO, QUILON
|
December 6, 1972 |
|
HELEN RUBBER INDUSTRIES KOTTAYAM Vs. STATE OF KERALA
|
September 13, 1972 |
|
I V SOMASUNDARAM Vs. SALES TAX OFFICER SPECIAL CIRCLE II PALGHAT
|
May 30, 1972 |
|
IKKORAKUTTY Vs. E M HARIHARAN
|
September 13, 1972 |
|
IN RE: STATE Vs. STATE
|
September 29, 1972 |
|
INCOME TAX OFFICER Vs. VARGHESE K P
|
July 5, 1972 |
|
INCOME TAX OFFICER Vs. MAMBAD TIMBER AND ESTATES PRIVATE LIMITED
|
July 10, 1972 |
|
INCOME-TAX OFFICER Vs. SYED ABDULLA BAFAKKI THANGAL
|
July 11, 1972 |
|
INDIAN TRANSFORMERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1972 |
|
INDIAN TRANSFORMERS LTD Vs. CIT ERNAKULAM
|
March 13, 1972 |
|
ITO Vs. K P VARGHESE
|
July 5, 1972 |
|
JACOB PHILIP Vs. STATE BANK OF TRAVANCORE
|
October 10, 1972 |
|
JEROME FERNANDES Vs. BE-BE-RUBBER ESTATE LTD
|
July 12, 1972 |
|
JOKKIM FERNADEZ Vs. AMINA KUNHI UMMA
|
June 27, 1972 |
|
JOSEPH Vs. JOSEPH
|
February 10, 1972 |
|
JOSEPH THOMAS Vs. STATE
|
January 19, 1972 |
|
K C MOYIN Vs. NAFEESA
|
September 6, 1972 |
|
K E EAPEN Vs. EXECUTIVE OFFICER KANJIRAPALLY PANCHAYAT
|
November 9, 1972 |
|
K K RAMANKUTTY Vs. STATE OF KERALA
|
March 27, 1972 |
|
K NARAYANAN NAIR Vs. KUTTIKRISHNAN NAIR
|
July 11, 1972 |
|
K P DEVASSAY Vs. ANTHONY
|
April 7, 1972 |
|
K P MATHIRI Vs. STATE OF KERALA
|
October 31, 1972 |
|
K R GOPINATHAN NAIR Vs. T N ITTYAVIRAH
|
October 5, 1972 |
|
K RAMANKUTTY Vs. STATE OF KERALA
|
July 12, 1972 |
|
K REGHUNATH Vs. STATE OF KERALA
|
February 11, 1972 |
|
K V GEORGE Vs. STATE OF KERALA
|
February 22, 1972 |
|
K VIDYADHARAN Vs. M S NARAYANA PILLAI
|
December 6, 1972 |
|
K.P. NARAYANAN Vs. CIT
|
January 4, 1972 |
|
K.P. SUBASH Vs. STATE OF KERALA
|
September 7, 1972 |
|
KAKKOPPURATH VALAPPIL SIVAPRASAD Vs. STATE OF KERALA
|
January 4, 1972 |
|
KALARIKKAL LAKSHMIKUTTY AMMA Vs. KANKATH VETTOLIL KANHIRAPALLY VELAPPA NAIR
|
August 4, 1972 |
|
KALLAR CARDAMOM AUCTION COMPANY Vs. CARDAMOM BOARD
|
December 11, 1972 |
|
KALLYANI AMMA CHELLAMMA Vs. JANAKI AMMA PADMAVATHI AMMA
|
July 7, 1972 |
|
KALOOR VADAKKUMMURY SERVICE CO-OPERATIVE SOCIETY LTD Vs. ASSISTANT
|
December 1, 1972 |
|
KAMALUDDIN Vs. ABDUL SALIM
|
December 15, 1972 |
|
KANARAN Vs. STATE
|
March 10, 1972 |
|
KANNAN DEVAN HILL PRODUCE CO Vs. STATE OF KERALA
|
December 21, 1972 |
|
KAPOOR RAJA Vs. STATE OF KERALA
|
November 28, 1972 |
|
KERALA STATE ELECTRICITY BOARD Vs. C G NARAYANAN
|
November 24, 1972 |
|
KERALA STATE ELECTRICITY BOARD Vs. P M MAITHEYAN
|
February 2, 1972 |
|
KOCHAPPI KUNJI Vs. KALI KOCHU PILLAI
|
December 22, 1972 |
|
KOCHAPPU ALIAS DEVASSY Vs. KAKKU
|
September 2, 1972 |
|
KOCHOUSEPH PAUL Vs. CHATHAN CHAKKI
|
June 2, 1972 |
|
KOCHU NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION KERALA
|
October 25, 1972 |
|
KOCHUMMINI KASSINKUNJU Vs. SANKARA PILLAI VELAYUDHAN PILLAI
|
February 4, 1972 |
|
KOCHUSARA Vs. GRACY C T
|
November 27, 1972 |
|
KORUTHU OOMMEN Vs. G RAMA WARRIER
|
July 31, 1972 |
|
KOTHAMMA Vs. KUNJIHETTI
|
February 8, 1972 |
|
KOTTEKADAN MOHAMMED HAJI Vs. POOZHIKKUTATHU ABUBAKER
|
June 9, 1972 |
|
KRISHNAN DAMODARAN Vs. PADMANABHAN PARVATHY
|
August 11, 1972 |
|
KRISHNAN NARAYANAN Vs. GOVINDAN KUMARAN
|
June 15, 1972 |
|
KRISHNANKUTTY NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
January 5, 1972 |
|
KSEB Vs. CANNANORE MUNICIPALITY
|
February 14, 1972 |
|
KUMARAKOM KAKKA VYAVASAYA COOPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
October 6, 1972 |
|
KUNHAHAMMEDKUTTY Vs. STATE
|
August 17, 1972 |
|
KUNHI MOHAMMAD HAJEE K Vs. STATE OF KERALA
|
May 26, 1972 |
|
KUNHI MOIDEEN HAJI Vs. ANDI
|
November 9, 1972 |
|
KUNHI PATHU Vs. AYSHU
|
July 14, 1972 |
|
KUNHIKANNAN Vs. KALLIANI
|
July 13, 1972 |
|
KUNJAN VAVA Vs. PAPPY AMMA AMMUKUTTY AMMA
|
November 29, 1972 |
|
KUNJU AMMA NARAYANA MENON Vs. ANTONY KUNJUVAREED
|
October 10, 1972 |
|
KUNJU NAMBIAR Vs. VASUDEVAN NAMBOODIRIPAD
|
July 4, 1972 |
|
KUNNIKKAL NARAYANAN Vs. STATE OF KERALA
|
February 19, 1972 |
|
KUNNIKKAL NARAYANAN Vs. STATE OF KERALA
|
December 14, 1972 |
|
KURIAN GEORGE KATHANAR Vs. K.N. RAGHAVAN
|
February 29, 1972 |
|
L KRISHNAN Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY
|
May 26, 1972 |
|
LORD KRISHNA BANK LIMITED Vs. INCOME TAX OFFICER
|
March 10, 1972 |
|
M ALAVI Vs. APPELLATE AUTHORITY LAND REFORMS
|
June 30, 1972 |
|
M RAMKRISHNA MENON Vs. KERALA STATE
|
March 8, 1972 |
|
M SHAMSUDDIN AND COMPANY Vs. CIT
|
July 12, 1972 |
|
M SIDHIK MOULAVI Vs. NABEESA BEEVI
|
December 15, 1972 |
|
M THANKAPPAN ACHARI Vs. UNION OF INDIA
|
February 10, 1972 |
|
MADHAVAN NAIR R Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1972 |
|
MAHADEVA IYER Vs. JANAKI AMMA
|
August 30, 1972 |
|
MALABAR FRUIT PRODUCTS COMPANY BHARANANGANAM KOTTAYAM Vs. SALES TAX OFFICER PALAI
|
January 25, 1972 |
|
MALABAR METALS AND ALLOYS P LTD Vs. STATE OF KERALA AND TWO ORS
|
November 1, 1972 |
|
MALUK MOHAMMED SAINUDIN Vs. MUNICIPAL COMMISSIONER ATTINGAL
|
February 16, 1972 |
|
MANAGER RAJERSHI MEMORIAL BASIC TRAINING SCHOOL Vs. STATE OF KERALA
|
August 7, 1972 |
|
MANAGER, V.V.U.P.S., PADOOR Vs. ASSISTANT EDUCATIONAL OFFICER, MULLASSERY
|
October 23, 1972 |
|
MANGALORE GANESH BEEDI WORKS Vs. DISTRICT LABOUR OFFICER CANNANORE
|
February 18, 1972 |
|
MANIYUR PANCHAYAT Vs. SECRETARY TO GOVERNMENT
|
September 26, 1972 |
|
MARIAPPAN NADAR SOUNDARA PANDIAN Vs. KRISHNA KURUP NARAYANA KURUP
|
July 6, 1972 |
|
MARIKAR MOTORS LIMITED Vs. SALES TAX OFFICER SPECIAL CIRCLE TRIVANDRUM
|
November 20, 1972 |
|
MARIKAR MOTORS LTD Vs. CHIEF ENFORCEMENT OFFICER
|
July 27, 1972 |
|
MARY OOMMEN Vs. MANAGER, M.G.M. SCHOOL KURUPPAMPADY
|
February 1, 1972 |
|
MATHAI ANTHRAPER Vs. LONAN CARLOSE
|
September 26, 1972 |
|
MATHU VARKEY Vs. GRAND ESTERN BANK LTD
|
April 7, 1972 |
|
MATHU VARKEY Vs. GRAND EASTERN BANK LTD
|
January 7, 1972 |
|
MATHULLA MATHEW Vs. ABRAHAM SKARIA
|
June 23, 1972 |
|
MATTER OF STATE PROSECUTOR Vs. STATE PROSECUTOR
|
September 22, 1972 |
|
MAYILVAHANAM MOTOR SERVICE Vs. STATE OF KERALA
|
March 13, 1972 |
|
MEENAKSHI AMMA Vs. RAMA KURUP
|
September 4, 1972 |
|
MEPPADI CO OPERATIVE SOCIETY LIMITED Vs. EXECUTIVE OFFICER MEPPADY PANCHAYAT
|
February 28, 1972 |
|
MOHAMMAD AMINA Vs. STATE OF KERALA
|
October 26, 1972 |
|
MOHAMMAD KUNHI M K Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1972 |
|
MOHAMMED HANEEFA Vs. PATHUMMAL BEEVI
|
June 27, 1972 |
|
MOHAMMED YUSUF Vs. UNION OF INDIA
|
January 24, 1972 |
|
MOHAN INDUSTRIES Vs. DEPUTY DIRECTOR OF INDUSTRIES AND COMMERCE
|
August 29, 1972 |
|
MOIDEEN Vs. AYSA BEE
|
July 20, 1972 |
|
MOOKAMBIKA AMMA Vs. STATE OF KERALA
|
June 7, 1972 |
|
MULJI RATANSHI AND COMPANY Vs. STATE OF KERALA
|
September 13, 1972 |
|
MUNDAVALAPPIL KUNHIKANNAN Vs. STATE OF KERALA
|
November 14, 1972 |
|
MUTHUKARUPPAN Vs. CHELLAYI
|
November 28, 1972 |
|
MUTHUKRISHNA REDDIAR Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1972 |
|
N C JOHN Vs. SECRETARY THODUPUZHA TALUK SHOP AND COMMERCIAL
|
August 17, 1972 |
|
N KARUPPAN Vs. M SANKARAN NAIR
|
July 14, 1972 |
|
N SREENIVASAN Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
|
October 30, 1972 |
|
N SUKUMARA PILLAI Vs. STATE OF KERALA
|
January 6, 1972 |
|
N. SUBRAMONIAN Vs. STATE OF KERALA
|
October 4, 1972 |
|
N.K. NARAYAN Vs. STATE OF KERALA
|
October 26, 1972 |
|
N.P.LALAN Vs. LAKSHMIDAS NARAYANA DAS
|
September 15, 1972 |
|
NARAYANA MENON Vs. KOCHUVAREED
|
October 10, 1972 |
|
NARAYANA PAI Vs. JOHN
|
June 23, 1972 |
|
NARAYANA PILLAI Vs. GOPALA PILLAI
|
August 3, 1972 |
|
NARAYANA RATNAMA Vs. ACHUTHAN RAMAKRISHNAN
|
September 29, 1972 |
|
NARAYANAN ASARI THANKAPPAN ASARI Vs. AMMUKUTTY BAI
|
October 6, 1972 |
|
NARAYANAN EZHUTHASSAN Vs. PARUKUTTY
|
November 23, 1972 |
|
NARAYANAN NAIR Vs. APPU
|
February 18, 1972 |
|
NARAYANAN NAMBIAR Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 27, 1972 |
|
NARAYANI BHANUMATHI Vs. LELITHA BHAI
|
October 30, 1972 |
|
NEELAKANTAN Vs. SANKARAN
|
October 23, 1972 |
|
NEELAKANTAN NAIR CHANDRASENAN NAIR Vs. STATE OF KERALA
|
March 15, 1972 |
|
NELLIYODAN BALAN NAIR Vs. PANTHEEVATI KESAVAN NAMBISSAN
|
October 25, 1972 |
|
O M MATHEW Vs. SPECIAL TAHASILDAR L A NO 1
|
April 5, 1972 |
|
OFFICIAL LIQUIDATOR Vs. K K NAIR
|
June 30, 1972 |
|
P A KESAVAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 8, 1972 |
|
P A YOOSUF Vs. KUMARANELLOOR PANCHAYAT
|
December 13, 1972 |
|
P C ABRAHAM Vs. UNIVERSITY OF COCHIN
|
July 18, 1972 |
|
P C ABRAHAM Vs. STATE OF KERALA
|
January 25, 1972 |
|
P C ARAVINDHAN Vs. M A KESAVAN
|
November 28, 1972 |
|
P J THOMAS Vs. UNION OF INDIA UOI
|
January 24, 1972 |
|
P J VARKEY Vs. STATE OF KERALA
|
June 20, 1972 |
|
P K KUMARAN Vs. THODU SANKARAN
|
October 27, 1972 |
|
P K NAIR Vs. INCOME TAX OFFICER
|
July 5, 1972 |
|
P K PARAN Vs. ACHAMM
|
November 30, 1972 |
|
P K RAJAPPAN PILLAI Vs. STATE OF KERALA
|
October 26, 1972 |
|
P K SANTHAKUMARI Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION AND
|
March 9, 1972 |
|
P KRISHNAKUMAR Vs. STATE OF KERALA
|
May 31, 1972 |
|
P M ABDULLA Vs. STO BADAGARA
|
August 17, 1972 |
|
P NARAYAN NAIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 1, 1972 |
|
P NARAYANAN NAIR Vs. E ACHUTHAN NAIR
|
March 29, 1972 |
|
P NARAYANAN NAIR Vs. E ACHUTHAN NAIR
|
August 29, 1972 |
|
P R APPUKUTTAN Vs. HEADMISTRESS GOVT HIGH SCHOOL KODUVAYUR
|
June 9, 1972 |
|
P V PARAMESWARAN Vs. STATE OF KERALA
|
July 6, 1972 |
|
PARAMESWARAN PILLAI Vs. KRISHNA PILLAI
|
December 18, 1972 |
|
PARAMESWARAN PILLAI Vs. SWARAJ MOTORS EMPLOYEES CO-OPERATIVE SOCIETY
|
December 21, 1972 |
|
PARVATHI CHELLAMMA Vs. HUSSAN PILLAI MOHAMMED ABDUL KHADER
|
October 26, 1972 |
|
PONNALAYIMALAYIL ARIYAYI Vs. EDAKKAT N. A. KARUNAKARAN VYDIYAR
|
November 27, 1972 |
|
PONNAMMA Vs. MANAGER, K.A.M.U.P. SCHOOL, MUTHUKULAM
|
June 1, 1972 |
|
PONNAMMA Vs. RAMANATHAN
|
October 30, 1972 |
|
PONNAMPARAMBATH THANNIPURATH CHERU CHOYI Vs. SANKARAN
|
September 1, 1972 |
|
PONNAN UMBU Vs. STATE OF KERALA
|
June 23, 1972 |
|
POONKAKANDI PUTHIYAVEETTIL CHANDU NAIR Vs. MUNDAMKANDI KUTTIAMBETH ABDURAHIMAN
|
December 6, 1972 |
|
POULO KUNJ OUSEPH Vs. KSEB
|
August 17, 1972 |
|
PRABHAKARAN NAIR Vs. JOSEPH CHACKO
|
August 31, 1972 |
|
PREMACHANDRAN Vs. STATE OF KERALA
|
July 9, 1972 |
|
PURAPPUZHA PANCHAYAT Vs. STATE OF KERALA
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March 1, 1972 |
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R JAYARAM MENON Vs. E GHEEVARGHESE
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July 24, 1972 |
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R PRABHAKARAN NAIR Vs. STATE OF KERALA
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May 25, 1972 |
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R.VEERAKUMAR Vs. TRIVANDRUM PERMANENT BANK LTD
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April 10, 1972 |
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RAGHAVA MENON Vs. HEALTH INSPECTOR KODUVAYUR
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August 17, 1972 |
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RAGHAVAN PILLAI Vs. STATE OF KERALA
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December 20, 1972 |
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RAJAMMA Vs. BHAIMIKUTTY
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June 6, 1972 |
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RAMAKRISHNA MENON Vs. STATE OF KERALA
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March 8, 1972 |
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RAMAN Vs. VASUMATHI
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June 30, 1972 |
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RAMAN NARAYANAN Vs. VELU DAMODARAN
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September 6, 1972 |
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RAMAN NARAYANAN Vs. STATE
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September 22, 1972 |
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RAMAN PILLAY Vs. CHANDRAN
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May 29, 1972 |
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RAMAN PILLAY KESAVA PILLAY Vs. KOCHUKUNJU SANKARAN
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July 13, 1972 |
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RAMAN SANKU Vs. JOHN THOMMEN
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December 14, 1972 |
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RAMAN VELU Vs. STATE
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September 28, 1972 |
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RAMASWAMY T S Vs. COMMISSIONER OF INCOME TAX
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October 25, 1972 |
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RAMCO CEMENT DISTRIBUTION CO P LTD Vs. STATE OF KERALA
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November 16, 1972 |
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RANGANAGULU Vs. MULLACKAL DEVASWAM
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January 18, 1972 |
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RANGANATHA AGENCIES Vs. FOOD INSPECTOR BADAGARA MUNICIPALITY
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October 25, 1972 |
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S ABDUL KHADER RAWR AND SONS AND CO Vs. UNION OF INDIA
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January 12, 1972 |
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S ANTHONY MUTHU Vs. STATE OF KERALA
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November 29, 1972 |
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S R S MONY Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 13, 1972 |
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S SANKARAPPA GOUNDER Vs. K C GOPALAN
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December 6, 1972 |
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S VENKATESHA BHATTA Vs. S SUBRAMANYA BHATTA
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January 11, 1972 |
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S.MAHALINGA BHATTA Vs. ASSANARE BEARY
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August 11, 1972 |
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SAHADEVAN Vs. KESAVAN NAIR
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October 24, 1972 |
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SANKARA WARRIER Vs. SREEDEVI WARRASYAR
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September 8, 1972 |
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SANKARAN NAIR Vs. COMMISSIONER OF AGRICULTURAL INCOME- TAX
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December 20, 1972 |
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SANKARAN NAMBISSAN Vs. SARVOTHAMA RAO
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July 28, 1972 |
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SANKARAN SANKARAN NAMBOORI Vs. MATHAI ABRAHAM
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June 23, 1972 |
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SANKU BALAN Vs. STATE
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September 21, 1972 |
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SANKU RAMAN Vs. THOMMEN JOHN
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December 14, 1972 |
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SAROJINI AMMA Vs. PAPPI AMMA
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November 2, 1972 |
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SAVITHRI DEVAKI ANTHARJANAM Vs. KRISHNARU
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April 7, 1972 |
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SENIOR SUPERINTENDENT R M S COCHIN V K Vs. GOPINATH
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February 18, 1972 |
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SHAMSUDDIN M AND CO Vs. COMMISSIONER OF INCOME TAX
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July 21, 1972 |
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SHER BEHUDOOR Vs. PASUPATHY UPADHYAYA
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September 22, 1972 |
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SIVARAMA MENON Vs. RAGHAVAN
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January 31, 1972 |
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SIVARAMAKRISHNAN Vs. STATE OF KERALA
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December 6, 1972 |
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SREE MANAVEDAN ALIAS KUNHETTAN THAMPURAN Vs. STATE OF KERALA
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July 14, 1972 |
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SREEDHARAN Vs. OUSEPH
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February 10, 1972 |
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SREENIVASA KINI Vs. STATE OF KERALA
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March 17, 1972 |
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STANDARD MOTOR UNION P LTD Vs. RTO KOTTAYAM
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July 3, 1972 |
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STATE OF KERALA Vs. A R SULAIMAN SAIT
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May 31, 1972 |
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STATE OF KERALA Vs. M PAVITHRAN
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May 31, 1972 |
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STATE OF KERALA Vs. M K PYLOTH
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December 1, 1972 |
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STATE OF KERALA Vs. OUSEPH
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September 21, 1972 |
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STATE OF KERALA Vs. GEORGE
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August 3, 1972 |
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STATE OF KERALA Vs. K S BALAKRISHNAN
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September 13, 1972 |
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STATE OF KERALA Vs. JOHN
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August 4, 1972 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. STO MATTANCHERRY
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January 25, 1972 |
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SUBBARAMAN POTTI Vs. GANGADHARAN
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September 19, 1972 |
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SUBHADRA THAMPATTY Vs. MUHAMAD ALIAS KUNJAN HAJI
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June 9, 1972 |
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SUJIR GANESH NAYAK AND CO Vs. INCOME TAX OFFICER
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December 21, 1972 |
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SUKUMARAN Vs. STATE OF KERALA
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January 28, 1972 |
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SULEKHA BAI Vs. COMMISSIONER OF GIFT TAX
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November 29, 1972 |
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SUMATHYKUTTY AMMA KAMALAMMA Vs. NARAYANI PANIKKATHY KARTHIYAYANI
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June 23, 1972 |
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SUNDARAM Vs. GOPALAKRISHNA MENON
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November 13, 1972 |
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SUPER RUBBERS PRIVATE Vs. STATE OF KERALA
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October 5, 1972 |
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SUPERINTENDENT OF CENTRAL EXCISE Vs. GEORGE
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May 22, 1972 |
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T A MATHEW Vs. COMMISSIONER CORPORATION OF CALICUT
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January 6, 1972 |
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T C SREEDHARAN PILLAI Vs. STATE OF KERALA
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December 14, 1972 |
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T GOVINDANKUTTY MENON Vs. TASHILDAR CHITTOOR
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May 30, 1972 |
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T N SUDHAKARAN Vs. E M GEORGE
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July 25, 1972 |
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T P GOVINDAN Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
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February 15, 1972 |
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T P MOOKKANNY KURUP Vs. COCHIN COMMERCIAL BANK LTD
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March 10, 1972 |
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T T NARAYANAN Vs. KUTTIKRISHNAN
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November 21, 1972 |
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THARU CHERU Vs. MARY
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August 7, 1972 |
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THE KERALA TRANSPORT CO. Vs. THE INDUSTRIAL TRIBUNAL, CALICUT
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December 19, 1972 |
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THE MALABAR CO-OPERATIVE CENTRAL BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX, KERALA
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October 10, 1972 |
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THOMAS Vs. GEORGE
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April 7, 1972 |
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THOMAS BABY Vs. CHERIAN THRESSIAMMA
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December 22, 1972 |
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THOMAS GEORGE Vs. SKARIAH JOSEPH
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December 5, 1972 |
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THOMAS K C Vs. AGRICULTURAL INCOME TAX OFFICER
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January 28, 1972 |
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THOMAS STEPHEN Vs. ANTONY JOSEPH MORRIS
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June 15, 1972 |
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TRAVANCORE RAYONS Vs. TEXTILES COMMITTEE
|
March 3, 1972 |
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UNION OF INDIA Vs. HAJI S UMBICHI KOYA
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August 14, 1972 |
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UNITED HOTELIERS Vs. GOVERNMENT OF INDIA
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June 7, 1972 |
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V.K. SUNDARAM Vs. THE TAHSILDAR PALGHAT
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October 12, 1972 |
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VADAKKEDATH RAVUNNI NAIR Vs. STATE OF KERALA
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March 10, 1972 |
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VASUDEVAN Vs. DEVYAI VIJU
|
July 5, 1972 |
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VENKITESWARAN A K Vs. COMMISSIONER OF INCOME TAX
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September 13, 1972 |
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VIJAYARAGHAVAN Vs. VELU
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October 31, 1972 |
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VIKRAMAN NAIR Vs. STATE OF KERALA
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December 1, 1972 |
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VISWAMBHARAN K I AND BROS Vs. COMMISSIONER OF INCOME TAX
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August 17, 1972 |
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WESTERN INDIA PLYWOODS LTD Vs. UNION OF INDIA
|
February 28, 1972 |