KUNDUNGAL SAW MILLS Vs. STATE OF KERALA
|
June 10, 1971 |
A D M STUBBINGS Vs. SHELLAMUTHU
|
November 9, 1971 |
A D M STUBBINGS Vs. SHELLAMUTHU
|
November 15, 1971 |
A DAVOOD KHAN Vs. STATE OF KERALA
|
December 22, 1971 |
A ESSUDDIN Vs. P NEELAKANTAN
|
January 4, 1971 |
A J GEORGE Vs. COFFEE BOARD
|
November 3, 1971 |
A K VASU PILLAI Vs. BOARD OF REVENUE
|
January 20, 1971 |
A K VEERAMANI Vs. STATE OF KERALA
|
March 31, 1971 |
A KARUNAKARAN NAIR Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
July 27, 1971 |
A RAGHAVAN Vs. D E O ATTINGAL
|
July 27, 1971 |
A. DAVOOD KHAN Vs. STATE OF KERALA
|
December 13, 1971 |
ABDUL Vs. STATE
|
August 2, 1971 |
ABDUL KARIM Vs. RECEIVER T M MUHAMMAD SHAFFEE
|
June 10, 1971 |
ABDUL RAHIM HAJI JACOB SAIT Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1971 |
ABDULSALAM, M. Vs. STATE OF KERALA
|
October 29, 1971 |
ABOOBACKER Vs. STATE
|
April 1, 1971 |
ABOOBACKER HAJI Vs. MAMU KOYA
|
August 9, 1971 |
ACHUTHAN Vs. SULOCHANA
|
August 13, 1971 |
ACHUTHAN Vs. SULOCHANAN
|
April 6, 1971 |
ADIMALI ST PAULA YAKKOBAYA SURIYANI CHURCH Vs. ITHAPPIRI PAILY
|
June 21, 1971 |
ADIMALI ST PAULS YAKKOBAYA SURIYANI CHURCH Vs. ITHAPPIRI
|
October 14, 1971 |
AHMED KOYA Vs. AMINA BEEBI
|
December 1, 1971 |
ALAGAPPA TEXTILES (COCHIN) LTD. Vs. THE CIT, ERNAKULAM
|
December 16, 1971 |
ALAGAPPA TEXTILES COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1971 |
AMBAT ECHUKUTTY MENON Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1971 |
AMMU AMMA Vs. APPU MENON
|
January 30, 1971 |
AMMUKUTTY Vs. MURUGAN ALIAS APPU
|
July 12, 1971 |
ANNAMMA PAUL PERINCHERRY Vs. COMMISSIONER OF WEALTH TAX
|
November 10, 1971 |
APREN JOSEPH Vs. STATE OF KERALA
|
August 24, 1971 |
ARJUNA REDDIAR Vs. STATE OF KERALA
|
August 12, 1971 |
ASSAN RAWTHER Vs. AMMU UMMA
|
July 20, 1971 |
AYISSA BIBI UMMA Vs. ABOOBACKER
|
December 6, 1971 |
AYSHA BEEVI MARIYA UMMAL KUNJU Vs. ABDUL KARIM RAHUMA BEEVI
|
July 6, 1971 |
AYYAPPAN PILLAI BALAKRISHNA PILLAI Vs. VELAYUDHAN PILLAI RAGHAVAN PILLAI
|
October 1, 1971 |
BABU NAIDU C K Vs. WEALTH TAX OFFICER
|
May 25, 1971 |
BALAKRISHNAN NAIR Vs. PADMINI AMMA
|
September 23, 1971 |
BALAKRISHNAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
October 11, 1971 |
BANGALORE TIMBER SYNDICATE Vs. STATE OF KERALA
|
February 25, 1971 |
BANK OF DECCAN Vs. ANTHIRA CLEMENT OF ARATTUKULANGARA VEETTIL
|
November 3, 1971 |
BEERA KOYA Vs. ALI KOYA
|
December 16, 1971 |
BHAGWAN GANESH PAI COMPANY Vs. STATE OF KERALA
|
April 8, 1971 |
BHAGWANDAS KRISHNADAS Vs. P S SAMA IYER
|
December 13, 1971 |
BOARD OF REVENUE Vs. MANAGING DIRECTOR SANTHI PLANTATIONS P LTD
|
January 21, 1971 |
C ABOOBACKER Vs. SUB INSPECTOR OF POLICE IRIKOOR
|
July 21, 1971 |
C KUNHIKANNAN NAIR Vs. STATE OF KERALA
|
February 10, 1971 |
C MOIDEEN Vs. SUB INSPECTOR OF POLICE CALICUT
|
November 1, 1971 |
C V XAVIER Vs. J AND J DE CHANE
|
December 7, 1971 |
CANARA BANK LTD Vs. T P R THAMPI
|
November 2, 1971 |
CENTRAL BANK OF INDIA LTD Vs. GOPINATHAN NAIR
|
November 16, 1971 |
CGT KERALA Vs. P V NARAYANI AMMA
|
November 19, 1971 |
CHACHY JOSEPH Vs. KUNJUNNY
|
October 27, 1971 |
CHACKO Vs. STATE OF KERALA
|
January 18, 1971 |
CHANDRASEKHARA MANDIAN Vs. INCOME TAX OFFICER
|
December 21, 1971 |
CHANDRASEKHARAN Vs. UNION OF INDIA
|
April 24, 1971 |
CHATHUKUTTY Vs. JANAKI AMMA
|
November 4, 1971 |
CHELLAPPAN Vs. STATE OF KERALA
|
January 6, 1971 |
CHEMBILALI NOORUDDIN Vs. STATE OF KERALA
|
February 24, 1971 |
CHEMBRA PEAK ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1971 |
CHERIA BAPPU HAJI Vs. SALES TAX OFFICER OTTAPALAM
|
February 24, 1971 |
CHERPPAN NADAR NARAYANAN NADAR Vs. KUMARAN KOCHUMMINI
|
April 1, 1971 |
CHOYI Vs. KUNHIRAMAN
|
July 19, 1971 |
CHOYYERI ABDULLA Vs. ERANCHERRY ILLATH DAMODARAN NAMBOODIRI
|
December 17, 1971 |
CIT Vs. C W STEEL
|
August 20, 1971 |
CIT KERALA Vs. TRAVANCORE COCHIN CHEMICALS LTD
|
September 5, 1971 |
CIT KERALA Vs. SANKARSONS AND CO
|
August 4, 1971 |
CLAUD FERNANDEZ Vs. GIOVANOLA BINNY CO LTD
|
April 8, 1971 |
CLEMEND V FERNANDEZ Vs. GIOVANOLA BINNY CO LTD
|
April 1, 1971 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. KESAVA REDDIAR
|
November 10, 1971 |
COMMISSIONER CORPORATION OF CALICUT Vs. SUBHADRA KOVILAKAM
|
March 5, 1971 |
COMMISSIONER OF GIFT TAX Vs. SANKARAN NAIR M LATE
|
November 19, 1971 |
COMMISSIONER OF GIFT TAX Vs. NARASIMHAN POTTI R
|
August 9, 1971 |
COMMISSIONER OF GIFT TAX Vs. GANAPATHY MOOTHAN
|
August 20, 1971 |
COMMISSIONER OF GIFT TAX Vs. MARY ANTONY
|
December 10, 1971 |
COMMISSIONER OF INCOME TAX Vs. PERIYAR AND PAREEKANNI RUBBERS LIMITED
|
December 9, 1971 |
COMMISSIONER OF INCOME TAX Vs. ANANTHAN PILLAI K
|
December 23, 1971 |
COMMISSIONER OF INCOME TAX Vs. STEEL C W NO 1
|
August 20, 1971 |
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD KUNHI
|
August 20, 1971 |
COMMISSIONER OF INCOME TAX Vs. STEEL C W NO 2
|
August 20, 1971 |
COMMISSIONER OF INCOME TAX Vs. T C C LIMITED
|
August 20, 1971 |
COMMISSIONER OF INCOME TAX Vs. SANKARSONS AND COMPANY
|
August 24, 1971 |
COMMISSIONER OF INCOME TAX Vs. NATARAJ MOTOR SERVICE
|
September 14, 1971 |
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
|
August 9, 1971 |
COMMISSIONER OF INCOME TAX Vs. KELUKUTTY
|
August 9, 1971 |
COMMISSIONER OF INCOME TAX Vs. HAJEE HASSAN YACOOB SAIT AND SONS
|
November 19, 1971 |
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES
|
November 19, 1971 |
COMMISSIONER OF INCOME TAX Vs. PAILY PILLAI P M
|
November 11, 1971 |
COMMISSIONER OF INCOME TAX Vs. ITHAPPIRI AND GEORGE
|
November 17, 1971 |
COMMISSIONER OF INCOME TAX Vs. SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES
|
November 9, 1971 |
COMMR. OF GIFT TAX Vs. GANAPATHY MOOTHAN
|
August 12, 1971 |
CONTROLLER OF ESTATE DUTY Vs. HARRY LESLIE
|
December 17, 1971 |
CORPORATION OF CALICUT Vs. KUNHALIKUTTY HAJI
|
October 8, 1971 |
DAWN AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1971 |
DEVASSY P V Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1971 |
DURAI RAJ M Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1971 |
DURAIRAJ REDDIAR Vs. CIT KERALA
|
April 6, 1971 |
EDAKKAT MANNARACKAL CHINNAMMA Vs. THUMBAN KAPPUNNI
|
October 22, 1971 |
ENFORCEMENT OFFICER Vs. SUB INSPECTOR OF PUBLIC
|
January 29, 1971 |
EXECUTIVE OFFICER KARUKUTTY PANCHAYAT Vs. DEVASSY JOSEPH
|
July 8, 1971 |
FOOD INSPECTOR QUILON Vs. KOYAKUTTY
|
November 22, 1971 |
FORANE CHURCH Vs. STATE OF KERALA
|
August 13, 1971 |
GANAPATHI KOUNDAN Vs. NATARAJAN
|
December 13, 1971 |
GANGADHAR MARAR Vs. STATE
|
September 20, 1971 |
GEEVARGHESE MUTHALALI Vs. BHAGAVATHI AMMAL SHETHALEKSHMI AMMAL
|
January 6, 1971 |
GLEN LEVEN ESTATES LIMITED Vs. INCOME TAX OFFICER
|
July 14, 1971 |
GOPALAKRISHNAN IYER Vs. PADMANABHAN
|
June 17, 1971 |
GOPALAN NAMBIAR Vs. KUNHI AMMA
|
March 16, 1971 |
GOPALAN NAMBIAR Vs. BALAKRISHNAN NAMBIAR
|
November 3, 1971 |
GOPALANKUTTY NALR Vs. SANKUNNY EZHUTHASSAN
|
February 12, 1971 |
GOPALKRISHNA GUPTHAN Vs. AMMALU AMMAL
|
June 9, 1971 |
GOPINATHAN NAIR Vs. STATE OF KERALA
|
June 3, 1971 |
GOPINATHAN NAIR Vs. PALANI
|
February 15, 1971 |
GOVINDA MARAR Vs. SIVARAMA KURUP
|
June 29, 1971 |
GOVINDA MARAR Vs. GOVINDA KURUP
|
June 29, 1971 |
GOVINDA PILLAI Vs. STATE
|
October 4, 1971 |
GOVINDAN NAIR Vs. STATE
|
July 26, 1971 |
HABIBULLAH Vs. HAMEEDA BEEVI
|
June 11, 1971 |
HAILEYBURIA TEA ESTATES LTD Vs. STATE
|
December 15, 1971 |
HARINDRANATH K T Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 8, 1971 |
HARRISONS AND CROSFIELD Vs. KERALA STATE
|
June 22, 1971 |
HARRISONS AND CROSFIELD LTD Vs. KERALA STATE
|
July 19, 1971 |
HASSAN ROWTHER Vs. BULGHEESE BEEVI
|
July 28, 1971 |
IDYALA GOVINDA BHATTA Vs. PARVATHI AMMA
|
June 18, 1971 |
INCOME TAX OFFICER Vs. JOSEPH
|
June 1, 1971 |
INDIAN ALUMINUM CO Vs. KERALA STATE ELECTRICITY BOARD
|
August 19, 1971 |
INSPECTOR OF POST OFFICES Vs. V SUBHAS CHANDRA DAS
|
September 27, 1971 |
ITHONAMMA Vs. KARAPPAN
|
December 18, 1971 |
IVAN HENRY FERNANDEZ Vs. STATE
|
May 28, 1971 |
JANATHA TALKIES Vs. EXECUTIVE OFFICER MEPPAYUK PANCHAYATH
|
August 25, 1971 |
JAYASANKAR T R Vs. CONTROLLER OF ESTATE DUTY ASST
|
April 7, 1971 |
JOB LOPEZ Vs. AMERICAN EXPORT ISBRANDTSTEN LINE INC
|
May 24, 1971 |
JOHN Vs. THRESSYA
|
March 18, 1971 |
JOHN J. JACOB Vs. STATE OF KERALA
|
June 22, 1971 |
JOSE ALIAS KOLLY JOSE Vs. STATE OF KERALA
|
August 19, 1971 |
JOSEPH ABRAHAM Vs. TAHSILDAR MEENACHIL
|
March 23, 1971 |
JOSEPH ABRAHAM Vs. STATE
|
December 9, 1971 |
JOSEPH ANNAMMA Vs. KORA THRESSIAMMA
|
August 3, 1971 |
K EASWARA WARRIER Vs. REVENUE DIVISIONAL OFFICER OTTAPALAM
|
October 28, 1971 |
K G BHASKARAN Vs. THANKAMMA
|
November 24, 1971 |
K K BHASKARAN Vs. STATE OF KERALA
|
December 23, 1971 |
K K SUBRAMONIAM Vs. M P SREENIVASAN
|
July 19, 1971 |
K KOCHUPADMANABHAN Vs. STATE OF KERALA
|
May 28, 1971 |
K L JOHAR AND CO Vs. STATE OF KERALA
|
October 7, 1971 |
K MOHAMMADKUTTY Vs. GWALIOR RAYONS SILK MFG WVG CO LTD
|
July 14, 1971 |
K P GOVINDAN Vs. STATE OF KERALA
|
September 27, 1971 |
K P MATHAI Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE AND
|
November 3, 1971 |
K P MUHAMMED Vs. PARAKKAT NAYER VEETIL THEVAZHI TARWAD MANAGER MAYA DEVI
|
February 12, 1971 |
K P VASUDEVAN PILLAI Vs. KUMARAKOM CENTRAL VYAVASAYA CO OPERATIVE SOCIETY
|
July 18, 1971 |
K S ABDULLA Vs. DISTRICT COLLECTOR
|
December 8, 1971 |
K T HARINDRANATH Vs. AITO MANANTODY
|
February 8, 1971 |
K T SHADULI Vs. STATE OF KERALA
|
July 13, 1971 |
K V SAHADEVA KURUP Vs. STATE OF KERALA
|
November 5, 1971 |
K. PARVATHI ALIAS LEELA Vs. K.V. RADHAKRISHNAN
|
August 26, 1971 |
K.J. FRANCIS Vs. MUNICIPAL COUNCIL, CHANGANACHERRY
|
June 20, 1971 |
K.K. SUBRAMONIAM Vs. M.P. SREENIVASAN AND ANOTHER
|
June 8, 1971 |
K.T. JOSEPH Vs. PARAKH SONS, CALICUT
|
February 22, 1971 |
KADAVANNOOR ILLATH SUBRAMANIAN NAMBUDIRI Vs. KALLU VEETTIL PRESENT KARANAVAN MADHAVAN NAIR
|
January 11, 1971 |
KADRU KUNHU ABDUL KARIM Vs. NARAYANA PILLAI RAGHAVAN PILLAI
|
March 29, 1971 |
KALI PENNAMMA Vs. ST PAULS CONVENT IN PALLURUTHY VADAKKUMMURI
|
November 19, 1971 |
KALLARA PANCHAYAT Vs. STATE OF KERALA
|
December 15, 1971 |
KALLYANI AMMA Vs. KUNHIKRISHNAN
|
March 3, 1971 |
KANNAN DEVANH HILLS PRODUCE CO LTD Vs. MUNNAR PANCHAYAT
|
March 12, 1971 |
KARAKKAT KUMARAN RAMAN ALIAS KAVALAPPARA KOTTARATHI KUNHIKUTTAN UNNI ALIAS MOOPPIL NAIR Vs. SATHYANATHAN UNNI NAIR
|
February 27, 1971 |
KARIM KUNJU Vs. STATE
|
August 17, 1971 |
KARIYA BELCHAPPADA Vs. VISHNU SHANBHOGUE
|
March 3, 1971 |
KARTHIYAYANI Vs. ULV KALLYANI
|
August 24, 1971 |
KERALA COIR WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
|
November 18, 1971 |
KERALA FINANCIAL CORPORATION Vs. WEALTH TAX OFFICER COMPANY CIRCLE TRIVANDRUM
|
March 24, 1971 |
KESAVAN NAIR Vs. STATE INSURANCE OFFICER
|
March 5, 1971 |
KHADIRU MEERA RAWTHER Vs. MYTHEENKUNJU MEERANKUNJU
|
July 9, 1971 |
KNANAYA MEDICAL MISSION Vs. STATE OF KERALA
|
July 20, 1971 |
KOCHAPPI ACHUTHAN Vs. M. SULOCHANA
|
March 6, 1971 |
KORA THOMAS Vs. JOSEPH JOSEPH
|
March 11, 1971 |
KRISHNA IYER Vs. KRISHNA IYER
|
June 17, 1971 |
KRISHNAN Vs. AMMALU
|
June 21, 1971 |
KRISHNAN Vs. RADHA LEKSHMI AMMA
|
August 5, 1971 |
KRISHNAN UDAYAN Vs. STATE OF KERALA
|
June 24, 1971 |
KUNHAMINA UMMA Vs. PARU AMMA
|
January 28, 1971 |
KUNHAMMA ALIAS KALLIANI AMMA Vs. KUNHIPARVATHI AMMA
|
November 11, 1971 |
KUNHUMARAKKAR HAJI Vs. MUHAMMAD
|
March 30, 1971 |
KUNJHARAM JOSEPH Vs. COMMISSIONER OF GIFT TAX
|
November 26, 1971 |
KUNJUKRISHNAN Vs. SANKARAN POTTI
|
March 31, 1971 |
KUNJUNARAYANAN SIVARAMAN Vs. STATE OF KERALA
|
July 21, 1971 |
LAKSHMANAN PILLAI Vs. SUBHASHINI
|
August 5, 1971 |
LAKSHMINARAYANA SHETTY Vs. ANDUNHI BEAKY
|
August 26, 1971 |
M A DAVID Vs. KSEB
|
October 16, 1971 |
M G KUMARA PILLAI Vs. KUNJULEKSHMI AMMA BHAVANI AMMA
|
July 1, 1971 |
M S P RAJAH Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
|
February 8, 1971 |
M T CHERIAN Vs. PANKAL VITTAL NAIK AND CO P LTD
|
December 6, 1971 |
M T DEVASSIA Vs. CATHOLIC BANK OF INDIA LTD
|
October 22, 1971 |
M.A. AZEES Vs. A.MYMOONUMMA
|
March 18, 1971 |
MACHINGAL THODIYIL SYED ALI Vs. EXECUTIVE FIRST CLASS MAGISTRATE, PERINTHALMANNA
|
August 23, 1971 |
MADHAVI AMMA Vs. JOSEPH NADAR
|
June 25, 1971 |
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD. Vs. GENERAL ASSURANCE CO. LTD. ,CALCUTTA
|
August 30, 1971 |
MAKKU RAWTHERS CHILDREN ASSAN RAVTHER Vs. MANAHAPARA CHARAYIL
|
July 20, 1971 |
MAKKY GOVINDAN Vs. VELAYUDHAN NAIR
|
August 2, 1971 |
MALABAR FRUIT PRODUCTS COMPANY Vs. SALES TAX OFFICER PALAI
|
January 25, 1971 |
MAMMU Vs. RTO KOZHIKODE
|
February 4, 1971 |
MAMU Vs. KUNHAMINA UMMA
|
March 1, 1971 |
MANI Vs. STATE
|
April 5, 1971 |
MARATH VEETTIL RAGHAVAN NAIR Vs. NEDIYADATH BHAGYALAKSHMI AMMA
|
October 21, 1971 |
MARKOS ARANAOUTAKIS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
September 24, 1971 |
MATHAI THOMAS Vs. YOHANNAN KUNJAMMA
|
November 10, 1971 |
MATHAI THOMAS Vs. YOHANAN KUNJAMMA
|
March 31, 1971 |
MATHEVAN DAMODARAN Vs. SARASWATHI AMMA
|
October 26, 1971 |
MATHEW Vs. CATHOLIC BANK OF INDIA LTD
|
March 12, 1971 |
MATHEW MUTHALALI SUB-INSPECTOR OF POLICE Vs. REVENUE DIVISIONAL OFFICER
|
November 25, 1971 |
MAYANKUTTY Vs. BAPPU
|
December 22, 1971 |
MOHAMED BABU K P DR Vs. CONTROLLER OF ESTATE DUTY
|
December 22, 1971 |
MOHAMED KANI Vs. MEERAN KUNJU
|
July 9, 1971 |
MOHAMMAD KUTTY Vs. MOHAMMED KUNJU MUSALIYAR
|
August 17, 1971 |
MOHAMMED Vs. V P NAIR
|
March 12, 1971 |
MOHAMMED Vs. MOMAMMED
|
March 30, 1971 |
MOHAMMED KANI ROWTHER Vs. HASSAN ROWTHER BULGHESE BEEVI
|
July 28, 1971 |
MOHASSAN Vs. POULOSE
|
July 2, 1971 |
MUNDAYAT VADAKKE PURAYIL KUNHAYISSU Vs. CHIRUKANDAN
|
August 2, 1971 |
N K SUBRAMANIAM Vs. STATE OF KERALA
|
June 1, 1971 |
N P LALAN Vs. V A JOHN
|
August 19, 1971 |
N RARICHAN Vs. R K VENU NAIR
|
November 2, 1971 |
N.K. SARADA THAMPATTY NILAMBUR Vs. ITO
|
November 9, 1971 |
NAINAN VALAPPIL SUNNE ABOOBACKER HAJI Vs. CHERIA CHAKKALA THOPPIL C.T. MAMMU KOYA
|
August 9, 1971 |
NARAYANA PILLAI Vs. STATE OF KERALA
|
August 10, 1971 |
NARAYANAN Vs. SANKARAN
|
June 8, 1971 |
NARAYANAN DAMODARAN Vs. NARAYANA PANICKER PARAMESWARA PANICKER
|
June 9, 1971 |
NARAYANAN INVESTMENT TRUST PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
March 16, 1971 |
NARAYANI AMMA KARTHIYAYANI AMMA Vs. STATE OF KERALA
|
June 15, 1971 |
NARAYANI KAMALAKSHI Vs. KUNCHIYAN BAHULAYAN
|
August 31, 1971 |
NEELAKANTA PILLAI GOVINDA PILLAI Vs. GOURI PILLA BHARATHI AMMA
|
March 23, 1971 |
OFFICIAL LIQUIDATOR Vs. INCOME-TAX OFFICER COMPANY CIRCLE ERNAKULAM
|
June 30, 1971 |
OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
June 30, 1971 |
OTTUR PRABHAKARA MENON Vs. MADAMBATH RUGMINI AMMA
|
March 10, 1971 |
OUSEPH Vs. GOVINDANKUTTY MENON
|
September 17, 1971 |
OUSEPH JOSEPH ALIAS KOCHAPPAN Vs. STATE OF KERALA
|
April 2, 1971 |
OUSEPH LONAN Vs. KOCHUNARAYANA PISHARADY
|
January 15, 1971 |
OUSEPH PAPPU Vs. BOARD OF TRUSTEES OF THE RAMAKRISHNA MATT
|
January 28, 1971 |
P A SEYED MOHAMED KOYA Vs. UNION OF INDIA
|
August 6, 1971 |
P C UNNIKRISHNA MENON Vs. KOZHIKKOTT NARAYANA MENON
|
August 20, 1971 |
P C VELAYUDHAN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT AND
|
December 16, 1971 |
P CHANDRASEKHARA PILLAI Vs. ACCOUNTANT-GENERAL
|
November 19, 1971 |
P J ALEXANDER Vs. STATE OF KERALA
|
July 6, 1971 |
P K RAJAPPAN Vs. STATE OF KERALA
|
December 6, 1971 |
P KOCHUKRISHNA PILLAI Vs. ACHI AMMAL AMMALU AMMAL
|
December 14, 1971 |
P KUNHAMMAD Vs. V MOOSANKUTTY
|
August 12, 1971 |
P KUNHIKANNAN NAIR Vs. N KRISHNAN
|
August 3, 1971 |
P P ABUBACKER Vs. UNION OF INDIA
|
August 18, 1971 |
P P APPU Vs. EXECUTIVE FIRST CLASS MAGISTRATE PERINTHALMANNA
|
November 15, 1971 |
P P SATHYA BHAMA Vs. M A JOHN
|
August 2, 1971 |
P T RAMANUJ AN Vs. BHASKARAN
|
June 9, 1971 |
P V DEVASSY Vs. COMMISSIONER OF INCOME-TAX
|
August 20, 1971 |
P V GEORGE THARAKAN Vs. KOCHAPPIN NARAYANAN
|
June 15, 1971 |
P. KARTHIYUMMA Vs. DIRECTOR OF ENFORCEMENT
|
December 15, 1971 |
PADINJAREKKARA PUNNEN KURIEN AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1971 |
PADMANABHA PILLAI MADHAVAN NAIR Vs. CHINNA KUNJI
|
January 29, 1971 |
PAILEE Vs. KRISHNA PANICKER
|
January 1, 1971 |
PAPPY AMMA Vs. PRABHAKARAN NAIR
|
March 16, 1971 |
PARAMESWARAN ALIAS PARAMU Vs. STATE
|
November 9, 1971 |
PARMESWARAN NAIR Vs. JANAKI AMMA
|
August 6, 1971 |
POKKER HAJI Vs. MUHAMMAD BARAMI
|
March 3, 1971 |
PONKUNNAM TRADERS Vs. ADDITIONAL INCOME TAX OFFICER
|
February 5, 1971 |
POULOSE Vs. PADMANABHAN NAIR
|
March 10, 1971 |
PRESIDENT THIRURANGADI SERVICE CO OPERATIVE BANK Vs. N K VENKITACHALAM
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September 14, 1971 |
PUNAMCHAND MANEKLAL Vs. SPECIAL TAHSILDAR
|
August 12, 1971 |
QUILON D.P.B. OPERATORS ASSN. Vs. STAT AND OTHERS
|
July 30, 1971 |
R. GODAVARMA Vs. K.P. ABOOBACKER
|
January 5, 1971 |
RACHEL OOMMEN Vs. DISTRICT COLLECTOR ALLEPPEY
|
June 11, 1971 |
RACHEL PHILLIP Vs. STATE OF KERALA
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December 2, 1971 |
RADHAKRISHNA FILMS P Vs. CHANDY VARUGHESE
|
November 10, 1971 |
RAGHAVAN Vs. UNNIKRISHNAN
|
October 19, 1971 |
RAMAKRISHNAN Vs. GOPALA MOOIHAN
|
July 24, 1971 |
RAMAKRISHNAN Vs. GOPALA MOOTHAN
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February 24, 1971 |
RAMAN AYYAPPAN MALAPPURATH Vs. VADAKKE MADOM BRAHMASWAM
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December 3, 1971 |
RAMAVARMA RAJA Vs. PADMANABHA BHATTATHIRI SUBRAMONIAN BHAITATHIRI
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February 27, 1971 |
RATNAMMA PALAT Vs. PARAKKOT MUHAMMADUNNI
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November 5, 1971 |
RAVINDRAN Vs. STATE
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December 23, 1971 |
REV FR VICTOR FERNANDEZ Vs. ALBERT FERNANDEZ
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January 15, 1971 |
RT REV DR M M JOHN Vs. GOVT OF KERALA
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October 22, 1971 |
S KODER Vs. STATE OF KERALA
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December 13, 1971 |
S KRISHNAN NAIR Vs. DIVISIONAL SUPERINTENDENT P B SOUTHERN
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December 3, 1971 |
S NARAYANASWAMI Vs. PADMA
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November 8, 1971 |
S VEERIAH REDDIAR Vs. PRESIDING OFFICER LABOUR COURT
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March 15, 1971 |
SADANANDAN Vs. COMMISSIONER CORPORATION OF COCHIN
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December 21, 1971 |
SANKARA PILLAI Vs. STATE
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November 23, 1971 |
SANKARAN ASARI Vs. MUTHUMEERAN THAMPI ROWTHER
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August 19, 1971 |
SANKARAN NAIR Vs. VANIAMKULAM PANCHAYAT
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September 4, 1971 |
SANKARANARAYANAN Vs. STATE OF KERALA
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May 4, 1971 |
SANTHA Vs. CHERUKUTTY
|
August 20, 1971 |
SARAMMA VARGHESE Vs. GEORGE
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February 2, 1971 |
SARASAMMA A.G. Vs. DISTRICT COLLECTOR, ALLEPPEY
|
June 2, 1971 |
SARASWATHI AMMAL Vs. HARIRAMA SERVA
|
June 18, 1971 |
SBT Vs. VASUDEVAN PILLAI
|
November 24, 1971 |
SECRETARY INDIAN NAVAL CANTEEN CONTROL BOARD AND Vs. INDUSTRIAL TRIBUNAL
|
February 24, 1971 |
SECRETARY TO GOVERNMENT Vs. GWALIOR RAYON SILK MFG WVG CO LTD
|
January 22, 1971 |
SENIOR SUPERINTENDENT RMS COCHIN Vs. K V GOPINATH
|
January 5, 1971 |
SEVA SAMAJ SANCHALAK GOVARDHANDAS KALIDAS Vs. STATE OF KERALA
|
November 3, 1971 |
SHAMBHATTA M. Vs. MENA RAMAKRISHNA BHATTA
|
March 29, 1971 |
SIVASANKARA PILLAI Vs. STATE OF KERALA
|
November 4, 1971 |
SOURI VARGHESE Vs. P C ASSANKUTTY
|
July 19, 1971 |
SOUTH INDIAN BANK LTD Vs. N VENKATARAMAN CHETITIAR
|
October 26, 1971 |
SPECIAL TAHSILDAR KOZHIKODE Vs. P KARTHIYANI AMMA
|
September 15, 1971 |
SREE RAMA TRADING COMPANY Vs. STATE OF KERALA
|
July 13, 1971 |
SREEDEVI ANTHERJENAM Vs. NARAYANAN NAMBUDIRI
|
February 12, 1971 |
SREEPADOM, H.U.F. BY KARTA HIS HIGHNESS THE MAHARAJA OF TRAVANCORE Vs. THE COMMISSIONER OF INCOME TAX
|
December 20, 1971 |
SRINIVASAN Vs. THE STATE
|
January 11, 1971 |
ST MARYS MONASTERY ELTHURUTH Vs. EXECUTIVE OFFICER AYYANTHOLE PANCHAYAT
|
March 10, 1971 |
STATE Vs. T A BABY
|
February 2, 1971 |
STATE Vs. HALLEY MATHEW
|
November 17, 1971 |
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR SITARAM SPINNING AND WEAVING MILLS LTD
|
November 22, 1971 |
STATE OF KERALA Vs. P J ALEXANDER
|
November 18, 1971 |
STATE OF KERALA Vs. MOIDOO
|
November 26, 1971 |
STATE OF KERALA Vs. COCHIN STATE POWER AND LIGHT CORPORATION
|
August 17, 1971 |
STATE OF KERALA Vs. AYYATHAYIL KALEED
|
February 2, 1971 |
STATE OF KERALA Vs. MIDLAND RUBBER AND PRODUCE CO
|
January 29, 1971 |
STATE OF KERALA Vs. K G DAMODARAN PILLAI
|
March 30, 1971 |
STATE OF KERALA Vs. K.G. DAMODARAN PILLAI
|
March 13, 1971 |
SUBBAYA PILLAI LEKSHMANAN PILLAI Vs. NARAYANI SUBHASHINI
|
August 5, 1971 |
SUBBAYYA Vs. JOSHVA
|
March 31, 1971 |
SUBBIAH PILLAI Vs. GOPALA PILLAI
|
August 19, 1971 |
SUBRAMANIYAN Vs. LAKSHMI AMMA
|
June 14, 1971 |
SWAMI DHARMANANDA Vs. M V MATHAI
|
December 1, 1971 |
T A KAMALUDDIN Vs. T N ABDUL SALIM
|
November 8, 1971 |
T K JOSEPH Vs. STATE OF KERALA
|
November 17, 1971 |
T K SANKARA WARRIER Vs. SECRETARY TO GOVERNMENT OF KERALA EDUCATION DEPT
|
December 7, 1971 |
T M MATHEW Vs. INDUSTRIAL BANK LTD
|
August 5, 1971 |
T R NAIR Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
|
April 6, 1971 |
T.A. MATHEW Vs. THE COMMISSIONER OF CORPORATION OF CALICUT
|
November 18, 1971 |
T.K. MAHIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
|
August 26, 1971 |
T.N. ATHAR ROWTHER Vs. STATE OF KERALA
|
February 16, 1971 |
TATA IRON AND STEEL COMPANY Vs. STATE OF KERALA
|
November 19, 1971 |
THE C.I.T. Vs. KELUKUTTY, CALICUT
|
August 10, 1971 |
THEKKITTIL GOPALANKUTTY NAIR Vs. MELEPURATH SANKUNNI EZHUTHASEAH
|
February 12, 1971 |
THOMAS Vs. STATE
|
January 14, 1971 |
THOMAS Vs. THOMMAN
|
August 30, 1971 |
THOMAS VAIDYAN Vs. STATE OF KERALA
|
July 27, 1971 |
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD. Vs. ALAGAPPA TEXTILES (COCHIN) LTD.
|
November 22, 1971 |
TRAVANCORE TEA ESTATES CO LTD Vs. STATE OF KERALA
|
April 8, 1971 |
TRIVANDRUM PERMANENT BANK LTD Vs. K. KRISHNA IYER
|
October 11, 1971 |
TUSHAR TRADING CO Vs. STATE OF KERALA
|
April 6, 1971 |
UNION OF INDIA Vs. S R A REDDIAR AND CO
|
January 12, 1971 |
UNITED TIMBER AND CASHEW PRODUCTS P LTD Vs. STO CANNANORE
|
February 15, 1971 |
V F MANUEL Vs. PARANDADAN
|
August 20, 1971 |
V KAMALAKSHA PAI Vs. KESHAVA BHATTA
|
June 29, 1971 |
V O KORUTHU Vs. KSEB
|
March 4, 1971 |
V P MANUEL PUTHUPPALLI AMSOM Vs. KOLLEKKAT PARANGODAN OF PUTUPALLI AMSOM
|
August 20, 1971 |
V S MANI IYER Vs. AZHAKAN
|
December 3, 1971 |
V S NARAYANAN NAIR Vs. STO PALAI
|
February 9, 1971 |
V S NARAYANAN NAIR AND CO Vs. UNION OF INDIA
|
February 26, 1971 |
V S VAMANA SHETTY Vs. DINAKAR
|
January 12, 1971 |
V. SIVASANKARAN NAIR Vs. THE STATE OF KERALA
|
October 28, 1971 |
VADAKKEKARA KARSHAKA SAMAJOM THE Vs. STATE OF KERALA
|
June 22, 1971 |
VAREED PORINCHU Vs. OUSEPH
|
February 27, 1971 |
VAREED PORINCHUKUTTY Vs. STATE OF KERALA
|
January 29, 1971 |
VARKEY JOSEPH Vs. MECHANICAL SUPERINTENDENT, COCHIN PORTTRUST
|
February 19, 1971 |
VARUGHESE VARUGHESE Vs. MATHEW JOSEPH
|
July 13, 1971 |
VELAYUDHAN Vs. SUKUMARI
|
March 31, 1971 |
VELAYUDHAN NAIR C Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
February 24, 1971 |
WEST COAST ELECTROPLATING CO LTD Vs. SREEDHARAN
|
March 1, 1971 |
WORKMEN OF BLUNDELL EOMITE PAINTS LTD Vs. BLUNDELL EOMITE PAINTS LTD
|
June 10, 1971 |
YACOB YOHANNAN Vs. REBECCA MARIA
|
December 22, 1971 |
YESHODAMMA P K Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1971 |