|
A YOUSUF RAWTHER Vs. SOWRAMMA
|
June 24, 1970 |
|
ABDUL KADIR Vs. STATE OF KERALA
|
October 15, 1970 |
|
ACHUTHAN NAIR Vs. VASUDEVA MENON
|
July 9, 1970 |
|
ACHUTHAN PILLAI Vs. STATE OF KERALA
|
August 19, 1970 |
|
ADEELAGATH ALI HAJI Vs. ASST COLLECTOR OF CENTRRAL EXCISE
|
November 26, 1970 |
|
ADVOCATE Vs. STATE
|
February 23, 1970 |
|
AHAMMAD Vs. RUGMANI AMMA
|
December 4, 1970 |
|
ALEXANDER Vs. DIRECTOR OF PANCHAYATS
|
December 8, 1970 |
|
ALLEPPY MUNICIPAL COUNCIL Vs. S VEERIAH REDIAR
|
October 28, 1970 |
|
AMARAVILA KRISHNAN NAIR Vs. ELECTION COMMISSIONER OF INDIA
|
August 20, 1970 |
|
AMARAVILA KRISHNAN NAIR Vs. ELECTION COMMISSIONER OF INDIA NEW DELHI
|
August 26, 1970 |
|
AMMAD Vs. NARAYANAN NAMBIAR
|
October 27, 1970 |
|
AMMAD HAJI Vs. MOOSA
|
March 19, 1970 |
|
AMMU AMMA Vs. APPU MENON
|
October 23, 1970 |
|
AMMUKUTTY AMMA Vs. MADHAVI AMMA
|
October 20, 1970 |
|
ANIRUDHAN Vs. DAMODARAN ASARI
|
December 11, 1970 |
|
ANTHONY KOCHUVARIATHU Vs. CHAKKALINGA NADAR
|
November 18, 1970 |
|
APPULA VADHYAR NARAYANA VADHYAR Vs. VENKATESWARA VADHYAR
|
November 10, 1970 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. RAVI
|
February 13, 1970 |
|
AYISABEEVI Vs. ABOOBACKER
|
December 24, 1970 |
|
AYISSA Vs. PRABHAKARAN
|
November 6, 1970 |
|
AYYAPPAN PILLAI SANKARA PILLAI Vs. NARAYANI AMMA PARUKUTTY AMMA
|
January 27, 1970 |
|
BARTHALOMEO F.B. Vs. THE MANAGER, ST. ALBANA L.P. SCHOOL
|
February 10, 1970 |
|
BASSAKUTTY METHAR AMINA OOMMA Vs. METHIANKUTTY METHAR
|
September 25, 1970 |
|
BAVA CHERIYAN Vs. MAHADEVA IYER
|
November 10, 1970 |
|
BOARD OF TRUSTEES OF THE COACHIN PORT TRUST Vs. WORKMEN OF THE COCHIN PORT TRUST
|
September 4, 1970 |
|
C CORREYA Vs. SALES TAX OFFICER FIRST CIRCLE
|
August 27, 1970 |
|
C K RAGHAVAN Vs. BHASKARAN NAIR
|
March 24, 1970 |
|
C M STEPHEN Vs. JOHN MANJOORAN
|
July 7, 1970 |
|
C P JOSEPH JUNIOR SUPERINTENDENT OFFICE OF R D D Vs. STATE OF KERALA
|
March 3, 1970 |
|
C RAMASWAMY Vs. KERALA STATE ELECTRICITY BOARD
|
August 11, 1970 |
|
C V ANANDAN MASTER Vs. STATE OF KERALA
|
July 29, 1970 |
|
C.D. JOHAR & SONS (P) LTD Vs. MESSERS PIERCE LESLIE & CO.
|
February 20, 1970 |
|
C.L. KILIKAR Vs. TRAVANCORE PLYWOOD INDUSTRIES LTD
|
June 29, 1970 |
|
CALICUT WHOLESALE CO OPERATIVE CONSUMERS STORES LTD Vs. STATE OF KERALA
|
February 2, 1970 |
|
CENTRAL GULF STEAMSHIP CORPORATION Vs. SORABJI AND COMPANY P LTD
|
March 25, 1970 |
|
CHAMI CHETTIAR Vs. THIRUMANDHAM KUNNU BHAGAVATHI DEVASWOM
|
October 21, 1970 |
|
CHAMU Vs. VALAYANAT THARAYIL CHIRUTHA
|
September 30, 1970 |
|
CHATHU Vs. KUNKICHI
|
February 20, 1970 |
|
CHATTANATHA KARAYALAR Vs. STATE OF KERALA
|
February 4, 1970 |
|
CHEKUTTY Vs. KUNHAVULLA
|
March 19, 1970 |
|
CHELLAMMA Vs. PADMANABHAN NAIR
|
August 18, 1970 |
|
CHELLAPPAN Vs. SIVANANDAN
|
November 24, 1970 |
|
CHEMPAN VARKEY Vs. STATE OF KERALA
|
November 3, 1970 |
|
CHERIA MAMMAD HAJI Vs. RAGHAVAN
|
September 18, 1970 |
|
CIT KERALA Vs. MALANGADAN TIMBER TRADERS
|
September 15, 1970 |
|
CIT, KERALA Vs. KERALA BALERS LTD. ALLEPPEY
|
June 16, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. VAREEDKUTTY P C
|
March 10, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE
|
October 22, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. MALANGADAN TIMBER TRADERS
|
September 15, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIER P
|
November 17, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. M MUKUNDAN DECD
|
November 17, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. DAT PATHE
|
December 22, 1970 |
|
DAVEED ASEERVADAM Vs. KRISHNA PILLAI GOVINDA PILLAI
|
September 3, 1970 |
|
DEVARAJAN AND OTHERS Vs. KASSIM SAIT AND OTHERS
|
June 15, 1970 |
|
DHARMADEVAN Vs. KESAVAN UNNIPARAN
|
December 22, 1970 |
|
E M SANKARAN NAMBOORIPAD Vs. T NARAYANAN NAMBIAR
|
July 31, 1970 |
|
E.V. PARVATHY AMMAL Vs. S. VISWANATHAN
|
June 26, 1970 |
|
ELECTRIC AND MOTOR WORKS LTD Vs. Y W C A TRIVANDRUM
|
October 26, 1970 |
|
ERNAKULAM MILLS LTD Vs. STATE OF KERALA
|
November 3, 1970 |
|
EXCELL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
November 2, 1970 |
|
EXECUTIVE OFFICER CHALAKUDY PANCHAYAT Vs. V P DEVASSY
|
October 13, 1970 |
|
FOOD INSPECTOR COCHIN CORPORATION Vs. K M ALIKUNJU
|
October 5, 1970 |
|
GANESH Vs. MAYA SUNDARI
|
February 16, 1970 |
|
GANGADHARAN Vs. THE STATE OF KERALA
|
January 8, 1970 |
|
GEEVARGHESE GEEVARGHESE Vs. ISSAHAK GEORGE
|
December 8, 1970 |
|
GIRAJA Vs. ANANTHA BHAKTHA
|
December 9, 1970 |
|
GOPALA PAI GOVINDA PAI Vs. KAMALAVATHI BAI
|
August 26, 1970 |
|
GOPALAKRISHNA KURUP Vs. STATE OF KERALA
|
November 27, 1970 |
|
GOPALAKRISHNAN NAIR Vs. THANKAMMA
|
January 23, 1970 |
|
GOPALAKRISHNAN NAIR Vs. PADMAVATHY AMMA
|
September 3, 1970 |
|
GOVINDA PILLAI KUTTAN PILLAI Vs. VASUDEVAN NAMBOODIRI
|
June 25, 1970 |
|
GOVINDA WARRIER SRFEDHARA WARRIER Vs. RUDRA WARRIER BALAKRISHNA WARRIER
|
October 20, 1970 |
|
HAJEE K ASSAINAR Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1970 |
|
HAJI KASI MUHAMMED VALI AHAMMED SAHIB Vs. MAKKU SAHIB
|
November 16, 1970 |
|
HAJIRA UMMA Vs. CHANDRASEKHARAN NAIR
|
September 22, 1970 |
|
HALLAY MATHEW V Vs. STATE OF KERALA
|
June 19, 1970 |
|
HAMEED Vs. ITTOOP
|
May 28, 1970 |
|
HARISHANKAR PEKKRAIA Vs. RADHA
|
March 25, 1970 |
|
HAYAGREEVAN POTTI Vs. SANKARAN NAIR
|
February 4, 1970 |
|
HAYAGREEVAN POTTI Vs. LABOUR OFFICER TRIVANDRUM
|
February 4, 1970 |
|
HINDUSTAN CASHEW PRODUCTS P LIMITED Vs. SALES TAX OFFICER SPECIAL CIRCLE
|
November 27, 1970 |
|
INASSU Vs. VELU
|
February 4, 1970 |
|
IRINJALAKUDA BANK LTD Vs. PORUTHUSTERY PANCHAYAT
|
January 21, 1970 |
|
ISAAC Vs. STATE OF KERALA
|
August 25, 1970 |
|
ISSREAL Vs. PATHROSE
|
August 17, 1970 |
|
JACOB ONDEN Vs. REV STANLEY PADINGADAN
|
January 14, 1970 |
|
JAMES CHEREATH MANAGER C J M U P SCHOOL Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
|
October 28, 1970 |
|
JANAKI AMMA Vs. STATE OF KERALA
|
February 25, 1970 |
|
JOSEPH Vs. ANTONY
|
June 16, 1970 |
|
JOSEPH Vs. THOMAS
|
July 31, 1970 |
|
JOSEPH CLEMENT Vs. LEELAMMA XAVIER
|
March 26, 1970 |
|
JOSEPH KURUVILLA Vs. OFFICIAL LIQUIDATOR
|
December 3, 1970 |
|
JOSEPH VARGHESE Vs. ANNAMMA
|
May 27, 1970 |
|
K CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
|
December 9, 1970 |
|
K N BALAKRISHNAN Vs. SOMASUNDARAN NAIR
|
October 6, 1970 |
|
K N KUNHIRAMA NAMBIAR Vs. STATE OF KERALA
|
July 21, 1970 |
|
K P HORMIS MANAGING DIRECTOR FEDERAL BANK LTD Vs. P A JOHN
|
February 3, 1970 |
|
K P KHADER Vs. K K P KUNHAMINA
|
January 16, 1970 |
|
K R GOPINATHAN NAIR Vs. JACOB KURIAN
|
August 17, 1970 |
|
K S RAGHAVAN Vs. SUBBARAMA SASTRIGAL
|
November 27, 1970 |
|
K S RAGHAVAN Vs. ISWARA PATTAR GRAMOM PARAMESWARA SASTRIGALS SON
|
November 27, 1970 |
|
K SATHIARTHY Vs. NEW ERA MANUFACTURING CO LTD
|
March 24, 1970 |
|
K V SUBHADRA KOVILAMMA Vs. STATE OF KERALA
|
July 14, 1970 |
|
K VENKATACHALAM AIYER Vs. J MELBY DCRUZ
|
February 13, 1970 |
|
K. MUHAMMED Vs. NANI
|
February 9, 1970 |
|
K.P. VARGHESE Vs. ITO
|
March 3, 1970 |
|
KAMALAKSHI AMMA Vs. CHANDAPPAN
|
May 28, 1970 |
|
KANNAN Vs. SIVAGIRI MADHOM SOCIETY
|
June 8, 1970 |
|
KANNAN Vs. KADISA
|
July 24, 1970 |
|
KARTHIKEYAN Vs. COLLECTOR CUSTOMS
|
October 7, 1970 |
|
KATHIRU PILLAI Vs. DEVASYA MAMMAN
|
December 12, 1970 |
|
KATHIRU PILLAI Vs. DEVASYA MAMMAN
|
December 21, 1970 |
|
KAVERI AMMA Vs. PARAMESWARI AMMA
|
July 29, 1970 |
|
KELANS SON KODAKKAT KANNAN Vs. THARAKANDI KADISSA
|
July 24, 1970 |
|
KERALA CERAMICS LTD Vs. SEBASTIAN
|
July 23, 1970 |
|
KERALA FINANCIAL CORPORATION Vs. WEALTH TAX OFFICER
|
March 24, 1970 |
|
KERALA TRANSPORT CO Vs. COLONIAL DISTRIBUTORS
|
December 11, 1970 |
|
KESAVAN Vs. ANTONY
|
January 8, 1970 |
|
KESAVAN NAMBOOTHIRI KRISHNARU NAMBOOTHIRI Vs. PADMANABHAN VELAYUDHAN
|
December 24, 1970 |
|
KESAVAN VAIDYAN Vs. MUNICIPAL COMMISSIONER SHERTHALLAI
|
September 4, 1970 |
|
KOCHUTHOMMEN THOMAS Vs. STATE OF KERALA
|
November 25, 1970 |
|
KOONGARAN MUKUNDAN Vs. THAMARAVALAPPIL NALINI
|
August 19, 1970 |
|
KRISHNA PILLAI GOPALA PILLAI Vs. MADHAVAN PILLAI SUBBIAH PILLAI
|
July 13, 1970 |
|
KRISHNA PILLAI GOVINDA PILLAI Vs. GOVINDA PILLAI MADHAVAN PILLAI
|
September 4, 1970 |
|
KRISHNA PILLAI GOVINDA PILLAI Vs. SANKARA PILLAI GOVINDA PILLAI
|
December 23, 1970 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
April 9, 1970 |
|
KRISHNAN THANGAL Vs. STATE OF KERALA
|
April 9, 1970 |
|
KRISHNARU NAMPOOTHIRI Vs. VALAYUDHAN
|
December 24, 1970 |
|
KRISHNASWAMI Vs. C H KANARAN
|
September 3, 1970 |
|
KUKKILA NARAYANA NAIK Vs. ADDITIONAL DISTRICT MAGISTRATE
|
October 30, 1970 |
|
KUMARAN Vs. MATHAI
|
July 31, 1970 |
|
KUMARAN NAIR Vs. MAMAPPAN PILLAY
|
July 20, 1970 |
|
KUMMALI ABUBUKKER Vs. VENGATT MARAKKAR
|
January 8, 1970 |
|
KUNCHATHY SADASIVAN Vs. VASU ASAN RAJAGOPALAN
|
January 21, 1970 |
|
KUNHAHAMMED HAJI Vs. KUNHEEN
|
October 13, 1970 |
|
KUNHI PATTI AMMA Vs. UTHA AMMA
|
January 9, 1970 |
|
KUNHIKALANDAR Vs. ABDUL KHADER
|
June 16, 1970 |
|
KUNJI PILLAI AMMA Vs. SOMANATHA PILLAI
|
November 19, 1970 |
|
KUNJU KARTHIYAYANI Vs. PARAMESWARAN ACHARI
|
September 28, 1970 |
|
KUNJU KUNJU PRESIDENT ALLEPEY CO OPERATIVE LAND MORTGAGE BANK LTD Vs. STATE OF KERALA
|
November 4, 1970 |
|
KURUVILLA CHACKO Vs. RTA KOTTAYAM
|
December 3, 1970 |
|
KUTTAN GOPALAN Vs. STATE
|
November 16, 1970 |
|
LAKSHMANAN Vs. MUSA
|
October 6, 1970 |
|
LEKSHMI AMMA Vs. KARUNAKARAN NAIR
|
March 11, 1970 |
|
LUCY KOCHUVAREED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 7, 1970 |
|
M ARJUN ELAYAD Vs. ASSISTANT EDUCATIONAL OFFICER
|
February 9, 1970 |
|
M K KUNHIRAMAN Vs. PURAMERI SERVICE CO OP BANK LTD
|
July 14, 1970 |
|
M K PRAKASH Vs. A P PARUKUTTY MOOPILAMMA
|
October 15, 1970 |
|
M O VARGHESE Vs. THOMAS STEAPHEN AND CO LTD
|
June 29, 1970 |
|
M P RAGHAVAN NAIR Vs. STATE INSURANCE OFFICER
|
December 23, 1970 |
|
M RAMANATHA PILLAI Vs. STATE OF KERALA
|
August 6, 1970 |
|
M V HYDROSE Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 24, 1970 |
|
M. KOYAKUTTY Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 25, 1970 |
|
M. PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
|
February 10, 1970 |
|
M.N. SAHADEVAN Vs. NARAYANA PANICKER SUDHAKARAN AND ANOTHER
|
February 12, 1970 |
|
M/S. ACHUTHAN PILLAI AND CO., COCHIN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KERALA, TRIVANDRUM
|
October 23, 1970 |
|
MADATHODIYIL CHEROOTTY PILLAI Vs. STATE OF KERALA
|
February 5, 1970 |
|
MADHAVA KARNAVAR NARENDRA KARNAVAR Vs. RAMA KARNAVAR M. P. PARAMESWARA KARNAVAR
|
November 12, 1970 |
|
MADHAVAN Vs. RAMASWAMY CHETTIAR
|
November 11, 1970 |
|
MADHAVAN NAMBIAR Vs. NARAYANAN NAIR
|
July 8, 1970 |
|
MADHAVI Vs. KORAN
|
September 4, 1970 |
|
MADHAVI Vs. KUMARAN
|
August 18, 1970 |
|
MADHAVI AMMA Vs. KRISHNAN NAIR
|
January 16, 1970 |
|
MAIMU Vs. BEEBI
|
August 24, 1970 |
|
MAMMOO Vs. KUNHIRAMAN
|
June 5, 1970 |
|
MANAVALLABHAN KARANAMULPAD Vs. THE SUB-COLLECTOR AND LAND ACQUISITION OFFICER, MALAPPURAM
|
July 31, 1970 |
|
MANI CHACKO Vs. SUBRAMONIAN MOOTHATHU
|
November 10, 1970 |
|
MANJERI KOVILAKATH MANAVALLABHAN KARANAMULPAD MANJERI AND Vs. SUB COLLECTOR AND LAND ACQUISITION OFFICER MALAPURAM AND
|
July 31, 1970 |
|
MARIA ELIZABETH GOMEZ Vs. STATE OF KERALA
|
July 1, 1970 |
|
MARIAM Vs. OUSEPH XAVIER
|
August 5, 1970 |
|
MARKOSE PETER Vs. CHACKO ITTYCHERIA
|
December 11, 1970 |
|
MARY, C.P. Vs. C.P. THOMAS
|
February 27, 1970 |
|
MATHAI Vs. PUNNOOSE
|
March 18, 1970 |
|
MATHAI VARGHESE Vs. KURIACKO CHACKO
|
January 28, 1970 |
|
MATHEW OUSEPH Vs. ASSIMA KACHAMMA
|
September 2, 1970 |
|
MATHUKUTTI Vs. RUGMINI AMMA & OTHERS
|
October 1, 1970 |
|
MATHUKUTTY Vs. RUGMINI AMMA
|
October 7, 1970 |
|
MIDHAYEL THOMAS Vs. OUSEPH OUSEPH
|
March 23, 1970 |
|
MODERN WOODCRAFTS Vs. MODERN WOODCRAFTS EMPLOYEES UNION
|
October 28, 1970 |
|
MUTHAN ANKAMUTHU Vs. STATE OF KERALA
|
January 22, 1970 |
|
MYTHIANKUNJU Vs. PAREETHKUNJU
|
October 15, 1970 |
|
N KRISHNA IYER Vs. LAKSHMI AMMAL
|
July 6, 1970 |
|
N. SUNDARESWARAN Vs. COMMISSIONER OF INCOME-TAX, KERALA
|
October 6, 1970 |
|
NARAYANA PILLAI Vs. STATE
|
July 1, 1970 |
|
NARAYANAN Vs. STATE OF KERALA
|
July 6, 1970 |
|
NARAYANAN KRISHNAN Vs. KALLIYANIKUTTY AMMA
|
August 28, 1970 |
|
NARAYANAN SANKARAN MOOSS Vs. NATIONAL TYRE AND RUBBER CO. OF INDIA LIMITED
|
March 16, 1970 |
|
NASEEMA TEXTILES AZHIKODE Vs. UNION OF INDIA
|
February 13, 1970 |
|
OMANA PANDALA AMPU PANDALA Vs. KESAVARU SAMBHUVARU NAMBOODIRI
|
August 4, 1970 |
|
ORIENTAL TIMBER INDUSTRIES CHALAKUDY Vs. RANGE OFFICER CENTRAL EXCISE IRINJALAKUDA
|
January 21, 1970 |
|
OUSEPH SAKARIA Vs. CHERIAN JOSEPH
|
August 24, 1970 |
|
OUSEPH SAKARIA AND ORS. Vs. CHERIAN JOSEPH AND ANR.
|
September 24, 1970 |
|
P K KUNJU Vs. STATE OF KERALA
|
January 20, 1970 |
|
P NARAYANAN NAIR Vs. STATE OF KERALA
|
September 2, 1970 |
|
P P VARGHESE Vs. STATE OF KERALA
|
September 22, 1970 |
|
P RAMACHANDRAN Vs. STATE OF KERALA
|
April 8, 1970 |
|
P S SUBRAMANIAN Vs. STATE OF KERALA
|
October 27, 1970 |
|
P T RAMANKUTTY ACHAN Vs. KALYANIKUTTY
|
July 6, 1970 |
|
P.K. NAIR Vs. THE ORTHODOX SYRIAN CHURCH TRIVANDRUM REPRESENTED BY TRUSTEE P.A. THOMAS
|
January 27, 1970 |
|
PADMANABHA PILLAI KRISHNAN NAIR Vs. PUNNOSSE ABRAHAM
|
October 8, 1970 |
|
PADMANABHAN NAMBIAR Vs. ZONAL MANAGER, L.I.C. OF INDIA, MADRAS
|
February 26, 1970 |
|
PARAMESWARA MENON Vs. SACHIDANANDA MENON
|
March 13, 1970 |
|
PARAMESWARAN NAMBUDIRIPAD Vs. EXPENDITURE TAX OFFICER
|
October 6, 1970 |
|
PARAMESWARAN PILLAI KUMARA PILLAI Vs. CHINNA LAKSHMI
|
February 19, 1970 |
|
PARAPPUR CHURCH PARAPPUR Vs. LONAPPAN
|
March 4, 1970 |
|
PARVATHI AMMAL Vs. T. R. S. RAMANATHA IYER AND BROTHERS
|
January 30, 1970 |
|
PAUL Vs. C I ANTONY
|
December 9, 1970 |
|
PAVITHRAN Vs. STATE OF KERALA
|
April 8, 1970 |
|
PETER ELIZABETH Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 5, 1970 |
|
PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1970 |
|
PUTHENCRUZ ST PETERS ORTHODOX SYRIAN CHRISTIAN CHURCH Vs. STATE OF KERALA
|
October 13, 1970 |
|
R N SREENIVASA SHENOI Vs. BANK OF MADURA LTD
|
October 20, 1970 |
|
R R N RAMALINGA NADAR Vs. V NARAYANA REDDIAR
|
December 10, 1970 |
|
R RADHAKRISHNA REDDIAR Vs. CONTROLLER OF ESTATE DUTY
|
October 27, 1970 |
|
RADHAKRISHNA UMBRELLA FACTORY Vs. INDUSTRIAL TRIBUNAL ALLEPPEY
|
December 9, 1970 |
|
RAJAN ALIAS DEVARAJAN Vs. ISMAIL MUHAMMED KARIM SAIT
|
June 15, 1970 |
|
RAJENDRAN, K. P. Vs. KUBERAN NAMBOODIRIPAD
|
December 4, 1970 |
|
RAMA SHETTY Vs. STATE OF KERALA
|
August 26, 1970 |
|
RAMAN MENON Vs. SAW MILLS AND INDUSTRIES LTD
|
March 25, 1970 |
|
RAMANUJAN NAIR Vs. SAROJINI
|
July 15, 1970 |
|
REV FR VICTOR FERNANDEZ Vs. ALBERT FERNANDEZ
|
December 9, 1970 |
|
REV FR XAVIER Vs. STATE OF KERALA
|
September 4, 1970 |
|
REV MOTHER ALEXIUS Vs. STATE OF KERALA
|
March 17, 1970 |
|
RUSTOM CAWASJEE COOPER Vs. UNION OF INDIA
|
May 5, 1970 |
|
S MUKUNDAN MENON MANAGER CITY RATIONING OFFICER Vs. STATE OF KERALA
|
March 4, 1970 |
|
S RAJAGOPALAN Vs. CORPORATION OF TRIVANDRUM
|
October 15, 1970 |
|
S VIDYADARAN Vs. N NARAYANAN
|
September 22, 1970 |
|
SADANANDAN Vs. THE SECRETARY, R.T.A., TRICHUR
|
June 17, 1970 |
|
SAHADEVAN Vs. SUDHAKARAN
|
February 18, 1970 |
|
SAIDALIKUTTY HAJI Vs. KUNHI POCKER
|
June 30, 1970 |
|
SAINABA Vs. NARAYANAN
|
August 5, 1970 |
|
SALES TAX OFFICER SPECIAL CIRCLE KOZHIKODE Vs. K S V GUPTA
|
August 28, 1970 |
|
SANKARA PILLAI MADHAVAN PILLAI Vs. INEZ ROSARIO
|
April 10, 1970 |
|
SANKARAN Vs. GOWRI AMMA
|
January 16, 1970 |
|
SANKARAN NAIR Vs. VANIAMKULAM PANCHAYAT
|
September 4, 1970 |
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SARAMMA VARGHESE Vs. GEORGE
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December 2, 1970 |
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SARASWATHI AMMAL ALIAS C. KAMALA BAI Vs. ARJUNA PAI SREENIVASA PAI
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January 28, 1970 |
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SAROJINI P.R. Vs. ASSISTANT EDUCATIONAL OFFICER
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October 8, 1970 |
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SBT Vs. A J ABRAHAM
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August 20, 1970 |
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SESHASAYEE BROS TRAVANCORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 13, 1970 |
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SHIHABUDDIN IMBICHI KOYA THANGAL Vs. K P AHAMMED KOYA
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December 8, 1970 |
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SOUTH INDIA RUBBER WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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January 27, 1970 |
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SREE KRISHNA TRADES Vs. STO
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August 26, 1970 |
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SREEDHARA Vs. JAWALA PRASAD GUPTA
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October 28, 1970 |
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SREETHARA KAMATH Vs. JAWALA PRASAD GUPTA
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January 7, 1970 |
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STATE Vs. RAMAN
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November 6, 1970 |
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STATE Vs. DEVAKI AMMA
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October 21, 1970 |
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STATE OF KERALA Vs. V P ENADEEN
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November 24, 1970 |
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STATE OF KERALA Vs. P K RAJAN
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January 20, 1970 |
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STATE OF KERALA Vs. T SREERAMULU P SURYANARAYANA AND CO
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February 6, 1970 |
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STATE OF KERALA Vs. KRISHNA KURUP MADHAVA KURUP
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February 3, 1970 |
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STATE OF KERALA Vs. MALABAR STEAMSHIP CO LTD
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March 25, 1970 |
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STATE OF KERALA Vs. JACOB JOSE
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September 15, 1970 |
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STATE OF KERALA Vs. DAMODARAN
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August 18, 1970 |
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STATE OF KERALA Vs. E BHASKARAN KUNHIKELU
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July 20, 1970 |
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STATE OF KERALA Vs. V.P. ENADEEN
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September 24, 1970 |
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STATE OF KERALA Vs. SREEPOORNA TRAYEESA VILASOM BANK LTD.,
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June 16, 1970 |
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STATE OF KERALA Vs. DANIEL NADAR VEDAKANNU NADAR
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August 19, 1970 |
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STATE OF KERALA AND ANOTHER Vs. P. RAMA WARRIER AND OTHERS
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December 4, 1970 |
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STATE OF KERALA` Vs. GOVINDAN NAIR SUKUMARAN NAIR
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January 14, 1970 |
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SUBBAYYA PILLAI LEKSHMANA PILLAI Vs. NARAYANI SUBHASHINI
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December 8, 1970 |
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SUBHADRA AMMA Vs. VISWANATHA BOSE ASAN
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September 24, 1970 |
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SUBRAMONIA IYER Vs. OUSEPH SOURIYAR
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November 27, 1970 |
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SUKUMARAN NADAR Vs. SADASIVAN
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August 5, 1970 |
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SUKUMARAN NAIR Vs. RAGHAVAN NAIR
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April 10, 1970 |
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SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX
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October 6, 1970 |
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SUPERINTENDENT, KALIYAR ESTATE, KERALA Vs. O. KURIAKKO AND ANOTHER
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December 3, 1970 |
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T B MEHNAN Vs. KANAKARAJA PILLAI
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November 4, 1970 |
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T JACOB Vs. STATE OF KERALA
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August 24, 1970 |
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T O HYDROSE Vs. CONTROLLER OF ESTATE DUTY
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November 23, 1970 |
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T P SUKUMARAN Vs. DISTRICT SUPERINTENDENT OF POLICE KOZHIKODE
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February 9, 1970 |
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T R JOHN Vs. STATE OF KERALA
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February 25, 1970 |
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T S JOSEPH Vs. SUNNY K JOSEPH
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July 21, 1970 |
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THAMI Vs. ASSISTANT EDUCATIONAL OFFICER
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June 11, 1970 |
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THANKAPPAN Vs. STATE OF KERALA
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August 28, 1970 |
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THE GENERAL ASSURANCE SOCIETY LTD. Vs. C.K. ABOOTY
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November 13, 1970 |
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THE MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD. Vs. KANDATH MOTORS
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September 25, 1970 |
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THE SHANKER PAINTS AND OIL MILLS (P) LTD. Vs. STATE OF KERALA
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June 19, 1970 |
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THIRUVANCHAN SANKARAN Vs. KUNJIPILLAI AMMA GOURI AMMA
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January 16, 1970 |
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THOMAS Vs. THOMMAN
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August 30, 1970 |
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THOTI AMMA Vs. APPA ALIAS KRISHNA MENON
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January 16, 1970 |
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TRAVANCORE TEA ESTATE CO LTD Vs. EXECUTIVE OFFICER PEERMADE PANCHAYAT
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August 28, 1970 |
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TRIBHUVANDAS GOKULDAS KHIMJI Vs. SECRETARY MALABAR MARKET COMMITTEE
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October 23, 1970 |
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TWYFORD TEA CO LTD Vs. STATE OF KERALA
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January 15, 1970 |
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UMMINI KUNJURAMAN Vs. MEENAKHSHI SYAMALA
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January 15, 1970 |
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UNICHEKKI LAKSHMI Vs. KRISHNAN PERUMAL
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February 24, 1970 |
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UNNIKRISHNA MENON Vs. RAMAKRISHNA PILLAI
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November 18, 1970 |
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V J THOMAS Vs. STATE OF KERALA
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January 23, 1970 |
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V MADHAVAN THAMPI Vs. STATE OF KERALA
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March 4, 1970 |
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V N NARAYANAN NAIR Vs. STATE OF KERALA
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August 14, 1970 |
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VARGHESE Vs. MARIAMKUTTY
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January 20, 1970 |
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VARGHESE K P Vs. INCOME TAX OFFICER
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April 3, 1970 |
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VARGHESE P A Vs. COMMISSIONER OF INCOME TAX
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December 2, 1970 |
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VARGHESE VARGHESE, KOCHUKUDIYIL HOUSE, KALOOR, THODUPUZHA Vs. COMM. OF AGRICULTURAL INCOME-TAX
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January 1, 1970 |
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VELAYUDHAN Vs. NARAYANAN NAMBUDIRIPAD
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December 22, 1970 |
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VELU VISWANTHAN Vs. STATE
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December 7, 1970 |
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VICTOR FERNANDEZ Vs. FRANCIS FERNANDEZ ALBERT FERNANDES
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December 9, 1970 |
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VICTORY PRESS Vs. PAUL
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November 4, 1970 |
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VISHNU NAMBOODIRI KRISHNAN NAMBOODIRI Vs. OOMMAN KUNJUKUNJU
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January 16, 1970 |
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YOGESH TRADING CO KOTACHERY Vs. INTELLIGENCE OFFICER OF SALES TAX CANNANORE
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February 9, 1970 |
LOGIN