|
A IBRAHIM KUNJU Vs. STATE OF KERALA
|
February 19, 1969 |
|
A JUNUS Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
August 18, 1969 |
|
A K KALLAPPA CHETTIAR AND SONS Vs. STATE OF KERALA
|
July 22, 1969 |
|
ABDUL KHADER Vs. VAIDYANATHAN
|
September 9, 1969 |
|
ABRAHAM Vs. NEELACANTAN NAMBOODIRI
|
September 18, 1969 |
|
ABRAHAM THOMAS Vs. DARRAGH SMAIL AND CO
|
July 10, 1969 |
|
ABU Vs. BEEBI
|
June 30, 1969 |
|
ACHAMMA THOMAS Vs. PRINCIPAL ST TERESAS COLLEGE ERNAKULAM
|
July 1, 1969 |
|
ACHUTHA MENON Vs. NARAYANAN
|
October 27, 1969 |
|
ALEX BEETS Vs. M A URMESE
|
August 5, 1969 |
|
AMEENA UMMA Vs. MUHAMMED
|
June 24, 1969 |
|
AMMU Vs. DEVAKI AMMA
|
September 15, 1969 |
|
AMMU Vs. KRISHNAN
|
June 3, 1969 |
|
ANTHIYUR HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
|
September 4, 1969 |
|
ANTHONY DSILVA Vs. KERALA STATE
|
October 7, 1969 |
|
ARUNACHALAM VANAMOORTHI KONAR Vs. KOCHUMMEN GEEVARGHESE
|
February 7, 1969 |
|
AYYAPPAN KURUP KRISHNA PILLAI Vs. PARUKUTTY AMMA SUBHADRA AMMA
|
November 25, 1969 |
|
B SIDHARTH PRABHU Vs. STATE OF KERALA
|
November 12, 1969 |
|
B. V. ABRAHAM Vs. STATE BANK OF TRAVANCORE
|
March 31, 1969 |
|
BALAKRISHNA TRADING CORPORATION Vs. KRISHNA KURUP
|
February 26, 1969 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
December 18, 1969 |
|
BHAGEERATHI RAMAMANI Vs. RADHAMMA
|
April 3, 1969 |
|
BHANUMATHY Vs. STATE
|
November 19, 1969 |
|
BHARAT PLYWOOD AND TIMBER PRODUCTS PRIVATE Vs. KERALA STATE ELECTRICITY BOARD TRIVANDRUM
|
December 3, 1969 |
|
BHARATHI Vs. AYISSA UMMA
|
December 2, 1969 |
|
BHARATHI AMMA Vs. S A ABDUL AZEES
|
November 14, 1969 |
|
BHASKARAN NAIR Vs. STATE OF KERALA
|
November 21, 1969 |
|
C K THOMAS Vs. BHAVANI AMMA
|
March 21, 1969 |
|
C KUNHIKUTTY Vs. WORKMEN OF THE MALABAR ROADWAYS SERVICE
|
June 24, 1969 |
|
C. SANKARANARAYANAN AND ORS. Vs. THE STATE OF KERALA
|
June 11, 1969 |
|
C. UPPERI HAJI Vs. SALES TAX OFFICER
|
February 25, 1969 |
|
C.SANKARANARAYANAN Vs. STATE OF KERALA
|
November 6, 1969 |
|
CHACKKO MATHAI Vs. PAILY MATHAI
|
November 18, 1969 |
|
CHACKO Vs. STATE OF KERALA
|
November 14, 1969 |
|
CHACKO MATHEW Vs. STATE
|
February 7, 1969 |
|
CHANDU Vs. KUNHAMMA AMMA
|
February 18, 1969 |
|
CHEMPAKAKUTTY KALYANI Vs. KUNJU KAMMAKSHI
|
October 15, 1969 |
|
CHENTHAMARAKSHAN Vs. KONDATH DAMODARAN NAIR
|
August 11, 1969 |
|
CHERLA POULOSE KOOVAPALLY KATTAVIL Vs. K P SATHIAVAN NAIR
|
March 4, 1969 |
|
CHERU VAREED Vs. CHAKUNNY GEORGE
|
October 28, 1969 |
|
CHIRUKANDATH CHANDRASEKHARAN Vs. STATE OF KERALA
|
October 24, 1969 |
|
CHITRABHANU NAMBUDIRIPAD Vs. KARUNAKARAN NAIR
|
January 16, 1969 |
|
CIT KERALA Vs. P KRISHNA WARRIER
|
February 10, 1969 |
|
COCHIN MALLEABLES PRIVATE LTD Vs. ITS WORKMEN
|
February 12, 1969 |
|
COCHIN STATE POWER AND LIGHT CORPORATION LTD. Vs. STATE OF KERALA
|
July 17, 1969 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJI MOOSA SAIT
|
December 18, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. JOSEPH AND GEORGE
|
October 21, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. AMALGAMATED TEA ESTATES COMPANY LIMITED
|
October 15, 1969 |
|
COMMODORE COMMANDING COCHIN Vs. V.N. RAJAN
|
July 18, 1969 |
|
D H NAMBOODIRIPAD Vs. EXECUTIVE AUTHORITY THEKKUMKARA PANCHAYAT
|
November 4, 1969 |
|
DAMODARAN Vs. STATE OF KERALA
|
March 11, 1969 |
|
DEPUTY CAIT AND SALES TAX Vs. MAMMOOTTY
|
October 22, 1969 |
|
DEPUTY CAIT AND SALES TAX QUILON Vs. DHANALAKSHMI VILAS CASHEW CO
|
February 18, 1969 |
|
DEPUTY COMMR OF AIT AND SALES TAX QUILON Vs. GREENHAM ESTATE P LTD
|
January 29, 1969 |
|
DEVASSY Vs. JOSEPH
|
March 31, 1969 |
|
DEWET VAN INGAN Vs. LAND
|
February 20, 1969 |
|
DISTRICT COLLECTOR KOTTAYAM Vs. CHERIYAN MARIAMMA
|
February 11, 1969 |
|
DOROTHY LUIZ Vs. LUIZ
|
April 4, 1969 |
|
DUDACHAN Vs. SREENIVASA KINI
|
October 28, 1969 |
|
DY ACCOUNTANT GENERAL ADMN OFFICE OF THE ACCOUNTANT Vs. STATE OF KERALA
|
August 6, 1969 |
|
DY CAIT Vs. KOTAK AND CO
|
October 28, 1969 |
|
DY CAIT ERNAKULAM Vs. PALAMPADAM PLANTATIONS LTD
|
February 12, 1969 |
|
DYER MEAKIN BREWERIES LTD Vs. STATE OF KERALA
|
July 31, 1969 |
|
E P MUTHU ROWTHER Vs. MUHAMMED ALI ROWTHER
|
December 1, 1969 |
|
EACHARAN ITTIATHI Vs. STATE OF KERALA
|
December 22, 1969 |
|
EAPEN PANICKER Vs. KRISHNA PANICKER
|
February 21, 1969 |
|
EXECUTIVE OFFICER ELAVALLY PANCHAYAT Vs. ROSA
|
January 22, 1969 |
|
F. SHAMSUDDIN AND BROTHERS Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
|
February 10, 1969 |
|
FOOD INSPECTOR GURUVAYOOR Vs. GOPALAN
|
March 21, 1969 |
|
FOOD INSPECTOR TELLICHERRY Vs. CHANDU
|
March 14, 1969 |
|
FRANCIS K J PROPRIETOR FRANCIS TILE WORKS AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 16, 1969 |
|
G APPUKKUTTAN PILLAI Vs. GOVERNMENT OF INDIA
|
March 6, 1969 |
|
GEORGE A LESLIE Vs. STATE OF KERALA
|
January 9, 1969 |
|
GOKULADAS KHIMJI Vs. STATE OF KERALA
|
September 5, 1969 |
|
GOOD LAND PLANTATION PRIVATE Vs. STATE BANK OF TRAVANCORE
|
January 20, 1969 |
|
GOPALA PANICKER Vs. ASSANISSA
|
June 6, 1969 |
|
GOPALAKRISHNAN Vs. SURENDRANATHAN
|
February 20, 1969 |
|
GOPINATHAN PILLAI Vs. STATE OF KERALA
|
October 17, 1969 |
|
GOURI AMMA Vs. KOCHALI AMMA
|
December 18, 1969 |
|
GOVINDA MENON Vs. VARKEY
|
October 30, 1969 |
|
GOVINDJI J KHONA Vs. K DAMODARAN
|
March 20, 1969 |
|
IN RE: THE INCOME TAX OFFICER, COMPANIES CIRCLE Vs. STATE
|
August 7, 1969 |
|
INDIAN ALUMINIUM COMP. LIMITED Vs. STATE OF KERALA
|
April 1, 1969 |
|
INDIAN ALUMINIUM COMPANY LIMITED Vs. THE STATE OF KERALA
|
September 24, 1969 |
|
ISHA BEEVI Vs. TAX RECOVERY OFFICER
|
September 30, 1969 |
|
JAGATHAMMA Vs. RAGHAVAN PILLAI
|
November 21, 1969 |
|
JANAKYKUTTY Vs. VARGHESE
|
July 2, 1969 |
|
JOHN ALIAS KUNJUKUITY Vs. STATE OF KERALA
|
June 24, 1969 |
|
JOHN CHACKO Vs. THOMAS VARGHESE
|
July 10, 1969 |
|
JOHN DANIEL Vs. RUBBER INDUSTRIAL CO OPERATIVE SOCIETY LTD
|
August 22, 1969 |
|
JOSEPH CHACKO Vs. AITO KUMILY
|
March 19, 1969 |
|
JOSEPH CHACKO Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 19, 1969 |
|
K BALAKRISHNAN Vs. UNION OF INDIA
|
January 29, 1969 |
|
K BHARGAVAN Vs. STATE OF KERALA
|
October 1, 1969 |
|
K E MATHEW Vs. THOTTAPUZHASSERY PANCHAYAT
|
January 24, 1969 |
|
K GOPALAN THANTHRI Vs. ITTIRA KELAN
|
December 9, 1969 |
|
K K KURUVILLA Vs. EXECUTIVE OFFICER PARATHODE PANCHAYAT
|
November 14, 1969 |
|
K KUNHAMBU Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
February 17, 1969 |
|
K M CHERIAN Vs. D JOHNSON COMPLAINANT
|
July 2, 1969 |
|
K P CHOYI Vs. KOCHARAKKAN
|
August 6, 1969 |
|
K P NARAYANAN NAMBIAR Vs. A RAMAN CHETTIAR
|
June 23, 1969 |
|
K PRABHAKARAN NAIR Vs. STATE OF KERALA
|
March 31, 1969 |
|
K. BHAMINIKUTTY Vs. THE UNIVERSITY OF KERALA
|
July 17, 1969 |
|
K.P.B. NAIR Vs. DIRECTOR OF CIVILIAN PERSONNEL, NAVAL HEADQUATERS, NEW DELHI
|
January 31, 1969 |
|
K.V. GOPINATH, SORTER, RMS, ERNAKULAM Vs. SENIOR SUPERINTENDENT, R.M.S.
|
February 11, 1969 |
|
KADIR MOHAMMED Vs. AUGUSTHY VARGHESE
|
July 18, 1969 |
|
KALATHILE VALAPPIL POOKKOTH MAMMAD Vs. CHEERAMOOLAYIL POOKOTH ALEEMA
|
July 3, 1969 |
|
KALLIANI Vs. MADHAVI
|
September 9, 1969 |
|
KALLIYANI Vs. KALLIANI
|
April 3, 1969 |
|
KAMMUKKUTTY HAJI Vs. STATE OF KERALA
|
August 12, 1969 |
|
KANDATHY Vs. KUTTYMAMMI
|
September 24, 1969 |
|
KANNAN Vs. LAKSHMI
|
November 13, 1969 |
|
KANNAN Vs. CHATHU NAIR
|
November 24, 1969 |
|
KANNAN NAIR Vs. KAUSALYA
|
July 10, 1969 |
|
KARIPPA BHAGAVATHI DEVASWOM Vs. DEVASSSY
|
July 9, 1969 |
|
KATHEEM ADAMKUTTY Vs. DAMODARAN NAMBUDIRI
|
October 24, 1969 |
|
KELAPPAN Vs. ANANDAN
|
December 24, 1969 |
|
KERALA FILM CHAMBER OF COMMERCE AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, TRIVANDRUM
|
April 2, 1969 |
|
KESAVA PILLAI PADMANABHA PILLAI Vs. GOVERNMENT OF KERALA
|
December 1, 1969 |
|
KOCHAPPI KUNJI Vs. VELAYUDHAN DAMODARAN
|
October 30, 1969 |
|
KOCHU MOIDEEN Vs. NAMBEESAN
|
March 11, 1969 |
|
KOOKKIL KELU NAIR Vs. KOTTAMMAL THANDUPARAKKAL KUNHI MOHAMMED HAJI
|
August 19, 1969 |
|
KRISHNA MENON Vs. KUNHIPPA HAJI
|
February 24, 1969 |
|
KRISHNAMOORTHY Vs. NARAYANAN
|
March 21, 1969 |
|
KRISHNAN EMBRANDIRI Vs. KESAVAN EMBRANDIRI
|
October 21, 1969 |
|
KUNCHI KOMA Vs. CHEERA NARAYANI
|
October 28, 1969 |
|
KUNHALAN KUTTY Vs. PATHUMMA
|
April 3, 1969 |
|
KUNHIKRISHNA MENON AND OTHERS Vs. STATE OF KERALA AND ANOTHER
|
September 6, 1969 |
|
KUNHU MOHAMMAD Vs. T K UMMAYITHI ALIAS UMMA HAJI UMMA
|
June 16, 1969 |
|
KUNIYIL Vs. UCHUMMAL CHAKKIATH ANANDAN
|
December 24, 1969 |
|
KUNJAN KUMARAN Vs. RAMACHANDRA IYER
|
June 20, 1969 |
|
KUNJAN RAMAN Vs. JOSEPH ABRAHAM
|
August 6, 1969 |
|
KUNJAN SIVAN Vs. STATE OF KERALA
|
August 23, 1969 |
|
KUNJAYAMMA KARTAIYAYANI AMMA Vs. KUNCHALI KARTHIYAYANI MADAKKAVIL VEEDU
|
July 31, 1969 |
|
KUNJU ALIAS THANKAPPA MENON Vs. VESAMMA ALIAS KANNAMMA
|
January 31, 1969 |
|
KURIEN EAPEN Vs. THOMMI MATHU
|
October 8, 1969 |
|
KURUVILA MARKOSE Vs. VARKEY VARKEY
|
August 14, 1969 |
|
KURUVILLA GEORGE Vs. SARAMMA JOHN
|
June 30, 1969 |
|
KUTTIAPPA ALIAS NARAYANAN Vs. KRISHNAN
|
October 30, 1969 |
|
L. SUKUMARI AMMA Vs. THE DISTRICT EDUCATIONAL OFFICER, PATHANAMTHITTA AND OTHERS
|
September 12, 1969 |
|
LAKSHMI Vs. KUNJU
|
January 3, 1969 |
|
LAKSHMI AMMA ALIAS ECHUMA AMMA Vs. DEVASSY
|
December 22, 1969 |
|
LASKHMANA PRABHU Vs. VIDYASAGARAN
|
December 15, 1969 |
|
LEKSHMI PRASAD BANK LIMITED Vs. GOPALAKRISHNA IYER
|
August 7, 1969 |
|
M KANNA Vs. T CHATHU
|
November 12, 1969 |
|
M THANKA Vs. PARAPPUKARA THOTTIPAL SERVICE CO OPERATIVE BANK LTD
|
September 18, 1969 |
|
M V JOSEPH Vs. SENAPATHI
|
July 14, 1969 |
|
M V RAMANKUTTY Vs. STATE
|
September 5, 1969 |
|
M. KESHAVA KAMATH Vs. C. ABDUL SUKOOR
|
July 23, 1969 |
|
M. NARAYANAN Vs. STO, TELLICHERRY
|
February 6, 1969 |
|
M. RAMAKRISHNA MENON Vs. THE STATE OF KERALA
|
June 16, 1969 |
|
MADHAVAN Vs. RAMACHANDRAN
|
July 9, 1969 |
|
MADHAVAN K. P.,KUNISSERY, ALATHUR Vs. ASSISTANT EXCISE COMMISSIONER,PALGHAT
|
February 6, 1969 |
|
MADHAVAN SREEDHARAN Vs. MANDAKINI SARADA
|
July 8, 1969 |
|
MAHADEVA IYER Vs. KRISHNAMMAL
|
December 22, 1969 |
|
MAHALINGA BHATT Vs. STATE OF KERALA
|
February 12, 1969 |
|
MAHESWARADHATHAN NAMBUDIRI Vs. NARAYANAN NAMBUDIRI
|
December 3, 1969 |
|
MALABAR MARKET COMMITTEE Vs. HUSSAIN
|
August 8, 1969 |
|
MALAYALAM PLANTATIONS LTD Vs. VARKEY CHACKO
|
June 26, 1969 |
|
MANAGER HARRISONS AND CROSFIELD Vs. MANAGER GRADE II LOCAL OFFICE EMPLOYEES STATE
|
April 3, 1969 |
|
MANI Vs. STATE OF KERALA
|
June 24, 1969 |
|
MANUAL T. PAIKADAY Vs. KERALA STATE
|
March 24, 1969 |
|
MANUEL T. PAIKADAY Vs. C.C. MATHEW
|
August 14, 1969 |
|
MARGGARATE MARIA PULPARAMPIL NEE FELDMAN Vs. CHACKO PULPARAMPIL
|
January 24, 1969 |
|
MARIAM Vs. TAHSILDAR NORTH WYNAD
|
February 24, 1969 |
|
MATHAI OUSEPH PANACKAL Vs. JOSEPH
|
August 21, 1969 |
|
MATHAI VARKEY Vs. MARIAM
|
March 14, 1969 |
|
MATHEN JOSEPH Vs. STATE OF KERALA
|
September 19, 1969 |
|
MATHUKUTTY Vs. LAKSHMIKUTTY AMMA
|
November 24, 1969 |
|
MOIDEEN Vs. STATE
|
August 12, 1969 |
|
MORNING STAR P LTD Vs. STATE
|
August 7, 1969 |
|
MUHAMED Vs. ABDULLAKUTTY ALIAS BAVA
|
July 16, 1969 |
|
MUHAMED KASSIYAN KADIJA UMMAL Vs. NANAN SATHYADASAN
|
September 25, 1969 |
|
MUNICIPAL COUNCIL KOTTAYAM Vs. K MAHADEVA IYER
|
December 24, 1969 |
|
MUTHUSWAMY REDDIAR AND SONS Vs. STATE OF KERALA
|
October 10, 1969 |
|
N E VASUDEVAN NAIR Vs. KALYANI AMMA GOURI AMMA
|
October 8, 1969 |
|
N N ISMALU Vs. THITHIRIKUTTY UMMA
|
September 29, 1969 |
|
NAIR SERVICE SOCIETY LIMITED Vs. REV. FR. K.C. ALEXANDER
|
October 31, 1969 |
|
NANOO ASAN MADHAVAN Vs. STATE OF KERALA
|
July 1, 1969 |
|
NARASIMHAN POTI Vs. STATE OF KERALA
|
November 14, 1969 |
|
NARAYANA PILLAI Vs. PANKI AMMA
|
October 21, 1969 |
|
NARAYANAN NAMBIAR Vs. AMBU
|
November 7, 1969 |
|
NARAYANAN NAMBOODIRIPAD Vs. KUTTI AMMA
|
September 22, 1969 |
|
NARAYANANKUTTY MENON Vs. KORUKUTTY
|
January 28, 1969 |
|
NATIONAL NUT COMPANY CASHEW EXPORTER Vs. HARIDARS DAMODAR ANANDJI FILHOS LTD
|
August 14, 1969 |
|
O KASSIM KANNU Vs. STATE OF KERALA
|
October 23, 1969 |
|
P A JANARDHANAN PILLAI Vs. STATE OF KERALA
|
September 2, 1969 |
|
P B KURUP Vs. FOOD INSPECTOR MALAPPURAM PANCHAYAT
|
September 4, 1969 |
|
P D PALAKATTUMALA DEVASWOM Vs. ULAHANNAN PYLEE KANJIRAKKUZHIYIL ALAPURAM
|
January 17, 1969 |
|
P ITTOOP Vs. CALICUT-WYNAD MOTOR SERVICE PRIVATE LTD
|
August 21, 1969 |
|
P K DEWER Vs. STATE OF KERALA
|
November 26, 1969 |
|
P K KUNJU Vs. STATE OF KERALA
|
October 14, 1969 |
|
P S MENON Vs. STATE OF KERALA
|
April 2, 1969 |
|
P T JOHN Vs. DY CHIEF ACCOUNTANT ELECTRICAL REVENUE BILLING UNIT
|
February 5, 1969 |
|
P.B. KADER Vs. THATCHAMMA
|
March 25, 1969 |
|
P.K. DAMODARAN NAMBOODIRI Vs. DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD
|
November 10, 1969 |
|
P.M. KUTTIKRISHNAN NAMBIAR Vs. M.K. LAKSHMI AMMA
|
December 16, 1969 |
|
P.N. CHELLAPPAN NAIR Vs. STATE OF KERALA AND ANR.
|
August 22, 1969 |
|
PADMANABHA PILLAI ARUNACHALAM PILLAI Vs. NARAYANA PILLAI NATARAJAN
|
March 19, 1969 |
|
PAPPU BHASKARAN Vs. STATE OF KERALA
|
November 4, 1969 |
|
PARAMESWARA KURUP Vs. OUSEPH
|
October 24, 1969 |
|
PARAMESWARAN PILLAI NEELAKANTA PILLAI Vs. KESAVAN NAIR GOPALAKRISHNAN NAIR
|
June 2, 1969 |
|
PARAMESWARAN THUPPEN NAMBOORI Vs. MANI MATHEW
|
August 19, 1969 |
|
PATHUMMAL Vs. NARAYANAN
|
July 3, 1969 |
|
PEERMADE TEA CO LTD Vs. STATE OF KERALA
|
November 10, 1969 |
|
PEERUKANNU SHAHUL HAMEED Vs. OSANARU PILLAI AHAMMED KANNU
|
January 23, 1969 |
|
PERILA JANARDHANAN Vs. VELLACHI CHINNA
|
March 11, 1969 |
|
PHILIPOSE THRESSIAMMA Vs. SCARIA CHINNAMMA
|
March 10, 1969 |
|
PHILIPPOSE THOMAS Vs. SBT
|
June 10, 1969 |
|
POSTMASTER Vs. SAVITHRY AND ANR.
|
August 18, 1969 |
|
PRESIDENT THE COMMONWEALTH CO-OPERATIVE SOCIETY Vs. JOINT REGISTRAR GENERAL OF CO-OPERATIVE SOCIETIES
|
January 9, 1969 |
|
PROVIDENT FUND INSPECTOR Vs. VENKATACHALAM CHETTIAR RECEIVER
|
February 14, 1969 |
|
PULLANGODE RUBBER AND PRODUCE CO LTD Vs. CAIT TRIVANDRUM
|
April 24, 1969 |
|
PULLANGODE RUBBER AND PRODUCE CO. LTD., COCHIN Vs. PRESIDING OFFICER, LABOUR COURT, QUILON AND ANOTHER
|
March 31, 1969 |
|
PUTHAN VEETTIL SANKARAN NAIR Vs. POOMULLI MANAKKAL MOOPIL STHANAM PARAMESWARAN
|
January 10, 1969 |
|
PUTHUKUDY VELAYUDHAN Vs. MADATHIL THAZHATH KANDAN
|
October 16, 1969 |
|
R P GOVINDAN AND CO Vs. SALES TAX APPELLATE TRIBUNAL
|
December 8, 1969 |
|
RAJAN KUMARAN Vs. VIJAYAN ACHUTHAN
|
October 30, 1969 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
July 21, 1969 |
|
RAMAKRISHNA PANICKER Vs. KRISHNA PILLAI
|
August 13, 1969 |
|
RAMAKRISHNA PANICKER Vs. STATE OF KERALA
|
April 3, 1969 |
|
RAMAN ALIAS RAMAN KUNJU Vs. KUDAVECHOOR S N D P SAKHAYOGAM
|
August 6, 1969 |
|
RAMAN KUMARAN Vs. KALIKUTTY AMMA KALLIANI AMMA
|
January 15, 1969 |
|
RAMAN KUNJUKRISHNAN Vs. RAMAN VISWANATHAN
|
September 23, 1969 |
|
RAMAN PILLAI KUTTAN PILLAI Vs. GOVINDAN NANOO
|
March 12, 1969 |
|
RATANSHI PANCHAN TANK MATTANCHERRY COCHIN Vs. REGISTRAR OF COMPANIES KERALA
|
April 3, 1969 |
|
RT REV BISHOP S K PATRO Vs. STATE OF BIHAR
|
April 2, 1969 |
|
RUGMANI Vs. CHELLAPPA RAWTHER
|
September 25, 1969 |
|
S N D P YOGAM QUILON Vs. STATE
|
September 5, 1969 |
|
S. J. N. OIL MILLS Vs. THE SALES TAX OFFICER
|
July 3, 1969 |
|
S. RAJAN Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES
|
August 8, 1969 |
|
SABAPATHY PILLAI Vs. SPECIAL TAHSILDAR PALGHAT
|
December 4, 1969 |
|
SABARIMUTHU ISMALIAS Vs. ARUNAMBALAM
|
July 24, 1969 |
|
SADASIVAN ACHARY Vs. STATE OF KERALA
|
December 23, 1969 |
|
SAIDU Vs. AMINA
|
December 5, 1969 |
|
SANKARAN Vs. BALAN
|
May 29, 1969 |
|
SANKARAN NAIR Vs. PARAMESWARAN NAMPOODIRIPAD
|
January 10, 1969 |
|
SANKU SREEDHARAN KOTTUKALLIL VEETTIL KONATHADI KARA Vs. STATE OF KERALA
|
April 3, 1969 |
|
SECRETARY, BOARD OF REVENUE Vs. TRINITY PHARMACEUTICALS (INDIA) (P) LTD.
|
February 20, 1969 |
|
SHAHULAMEEDU Vs. SUBAIDA BEEVI
|
December 8, 1969 |
|
SIVAPRASAD Vs. STATE OF KERALA
|
November 11, 1969 |
|
SPADIGAM J Vs. STATE OF KERALA
|
August 21, 1969 |
|
SPECIAL TAHSILDAR FOR LAND ACQUISITION KOZHIKODE-I AND Vs. F SHAMSUDIN AND BROS
|
December 5, 1969 |
|
SREEDHARAN Vs. STATE OF KERALA
|
May 27, 1969 |
|
ST TERESAS OIL MILLS Vs. STATE OF KERALA
|
November 6, 1969 |
|
STATE Vs. THAMPIKANNU MYTHEEN PICHA
|
July 14, 1969 |
|
STATE OF KERALA Vs. K E NAINAN
|
July 29, 1969 |
|
STATE OF KERALA Vs. MATHA ALIAS MATHACHAN
|
July 17, 1969 |
|
STATE OF KERALA Vs. MANAGER CORPORATE MANAGEMENT OF SCHOOLS OF THE DIOCESE OF PALAI
|
September 16, 1969 |
|
STATE OF KERALA Vs. PATHROSE MATHAI
|
June 4, 1969 |
|
STATE OF KERALA Vs. NARAYANAN NAIR
|
March 5, 1969 |
|
STATE OF KERALA Vs. KUNHAMMED KOYA HAJI
|
September 24, 1969 |
|
STATE OF KERALA Vs. VENKITA RAO
|
December 10, 1969 |
|
STATE OF KERALA Vs. C CHACKO
|
December 18, 1969 |
|
STATE OF KERALA Vs. SANKARA PANICKER HARIHARA PANICKER
|
March 10, 1969 |
|
STATE OF KERALA Vs. K. RATNAMMA
|
February 15, 1969 |
|
STATE OF KERALA Vs. SECRETARY, C.W.C. STORES CANNANORE
|
October 1, 1969 |
|
STATE OF KERALA Vs. THELAPPURATH BALA LAKSHMI AMMA
|
September 24, 1969 |
|
STO Vs. SUNDARAM IYENGAR AND SONS
|
August 13, 1969 |
|
SUBRAMANIAN Vs. KOCHU KHADEEJA
|
September 19, 1969 |
|
SUBRAMONIAN KESAVAN Vs. NARAYANA PILLAI
|
January 8, 1969 |
|
SUDHAKARAN Vs. SECRETARY MALABAR COMMITTEE
|
January 6, 1969 |
|
SUMITHRAN NAMBIAR Vs. PARUKUTTY AMMA
|
March 31, 1969 |
|
SURIA MATCH FACTORY Vs. CHANDRASEKHARAN NAIR
|
June 6, 1969 |
|
T SUBRAMANYA BHATTA Vs. C ABDULLA
|
July 15, 1969 |
|
T. P. TRIVIKRAMAN PILLAI Vs. KODITHODIKA IBRAHIM HAJI
|
November 5, 1969 |
|
T.V. KUNHAPPAN Vs. THE STATE OF KERALA
|
July 11, 1969 |
|
TAHSILDAR CHANGANACHERRY Vs. N A THOMAS
|
January 2, 1969 |
|
THE EDUCATIONAL SUPPLIES DEPOT. TRIVANDRUM Vs. THE SRI VITHOBA HIGH SCHOOL
|
November 27, 1969 |
|
THE EXECUTIVE OFFICER, KAVILAMPARA PANCHAYAT Vs. KOZHIPRATH AMMAD
|
September 18, 1969 |
|
THOMMAN THAYAMMA Vs. POULO THOMAS
|
November 14, 1969 |
|
THOMMY JOHN Vs. SIVARAMAN NAIR
|
September 26, 1969 |
|
THOTTATHIL SAIDU Vs. AMINA AND OTHERS
|
November 5, 1969 |
|
TRAVANCORE MINERALS LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 7, 1969 |
|
TRAVANCORE TEA ESTATES CO LTD Vs. STATE OF KERALA
|
March 24, 1969 |
|
UMMINI VASAVAN Vs. VAIRAVAN SARASWATHI
|
December 10, 1969 |
|
UNION OF INDIA Vs. C.L. VAREED COMPANY
|
January 10, 1969 |
|
UNNOOLI ALIAS KUTTIMALU Vs. YYU
|
March 21, 1969 |
|
V O VARKEY Vs. RTA TRICHUR
|
February 11, 1969 |
|
V REV MOTHER PROVINCIAL CONGREGATION OF MOTHER OF CARMEL Vs. STATE OF KERALA
|
September 19, 1969 |
|
V U KOCHUNI Vs. COCHIN DEVASWOM BOARD
|
July 30, 1969 |
|
V. ABOOBACER Vs. STATE OF KERALA
|
July 31, 1969 |
|
V. CHERIYA BAPPU HAJI Vs. THE SALES TAX OFFICER, OTTAPALAM AND ANOTHER
|
February 24, 1969 |
|
V. M. KALLAMBAT Vs. KALPATHY SREE VISWANATHA SWAMI DEVASWAM
|
January 2, 1969 |
|
V. REV. FR. JOSEPHAT Vs. STATE OF KERALA
|
September 23, 1969 |
|
VALLI Vs. MADHAVAN
|
September 25, 1969 |
|
VAREED Vs. P C GEORGE
|
October 28, 1969 |
|
VARKEY THOMAS Vs. ANNAMMA ABRAHAM
|
March 28, 1969 |
|
VASUDEVAN NAIR Vs. KALLIANI AMMA GOURI AMMA
|
October 8, 1969 |
|
VASUDEVAN NAMBOOTHIRI Vs. NARAYANAN NAMBOODIRI
|
June 30, 1969 |
|
VENUGOPALA VARMA RAJAH Vs. CIT KERALA
|
September 24, 1969 |
|
VENUGOPALAN Vs. T P KRISHNAN
|
June 26, 1969 |
|
VIJAYAMOHINI MILLS Vs. COMMISSIONER CORPORATION OF TRIVANDRUM
|
December 18, 1969 |
|
VIJAYARAGHAVAN Vs. MUHAMMAD
|
November 19, 1969 |
|
XAVIER Vs. CANARA BANK LTD
|
September 10, 1969 |
|
YOOSUF C P A Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 17, 1969 |
|
YOUNG WOMENS CHRISTIAN ASSOCIATION TRIVANDRUM Vs. S JACOB
|
April 2, 1969 |
|
YUSUFF Vs. YYU
|
March 26, 1969 |