A BALAKRISHNA MENON Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
|
January 1, 1968 |
A I IYPPU CALICUT Vs. STATE OF KERALA
|
November 4, 1968 |
A T UNION PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 14, 1968 |
ABDUL HAMEED RAWTHER Vs. BALAKRISHNA PILLAI
|
September 25, 1968 |
ABDULLA Vs. A V MENON ASST COLLECTOR OF CENTRAL EXCISE
|
June 3, 1968 |
ABDULLA HAJI Vs. MAMMUNHI BARIKAT
|
December 17, 1968 |
ABRAHAM JOHN Vs. STATE OF KERALA
|
December 11, 1968 |
ABRAHAM JOHN Vs. KABALA STATE
|
January 10, 1968 |
ABU Vs. THITHIKUTTY UMMA AND OTHES
|
March 27, 1968 |
ABU Vs. STO BADAGARA
|
September 24, 1968 |
ACHAN BAVA VARKEY Vs. STATE OF KERALA
|
July 4, 1968 |
AHAMAD THOMMAN THODI Vs. STATE OF KERALA
|
July 17, 1968 |
ALI KOYA Vs. NARAYANAN NAIR
|
September 23, 1968 |
AMIKUTTY UMMA Vs. VEERANKUITY HAJI
|
December 11, 1968 |
ANANDA Vs. SRIMATHI ANANTESHWAR TEMPLE MANJESWAR
|
February 19, 1968 |
APPUKUTTAN NAYAR Vs. STATE OF KERALA
|
July 31, 1968 |
ARYA VAIDYA PHARMACY LTD Vs. HEALTH OFFICER ERNAKULAM
|
July 15, 1968 |
ASSANAR Vs. STATE OF KERALA
|
October 7, 1968 |
ASSISTANT EDUCATIONAL OFFICER KUTHUPARAMBA Vs. P R MAMMOO
|
June 17, 1968 |
AUGUSTI Vs. RAMAKRISHNA PANICKER
|
November 12, 1968 |
AYPU KUNCHERIA Vs. M S RAMACHANDRA IYER
|
April 5, 1968 |
B F VARGHESE Vs. CAIT TRIVANDRUM
|
September 13, 1968 |
B. SARASWATHI AMMA Vs. COMPTROLLER AND AUDITOR
|
March 14, 1968 |
BHAGAVADAS KRISHNADAS Vs. P S SOMA IYER
|
August 19, 1968 |
BOARD OF REVENUE TAXES Vs. PARASURAMA AYYAR S
|
December 16, 1968 |
C V MADHAVA MANNADIAR Vs. DISTRICT COLLECTOR AND ADDL DISTRICT MAGISTRATE PALGHAT AND
|
October 31, 1968 |
CALICUT-WYNAD MOTOR SERVICE PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
|
August 26, 1968 |
CENTRAL BANK OF INDIA Vs. V GOPINATHAN NAIR
|
October 23, 1968 |
CHACKO KOCHUVARGHESE DIED Vs. NARAYANI AMMA GOURI AMMA
|
October 4, 1968 |
CHAMI NARAYANAN Vs. VELU GOPALAN
|
March 13, 1968 |
CHANDRASEKHARAN NAIR Vs. PURUSHOTHAMAN NAIR
|
December 19, 1968 |
CHANDY Vs. THOMAS
|
November 15, 1968 |
CHATHAYYAN ASARI SUBRAMANIAM ASARI Vs. NAGALINGAM ASARI MUKKADALINGAM ASARI
|
July 25, 1968 |
CHEEKU ANTONY Vs. MATHEW CHEEKU
|
June 19, 1968 |
CHERIYAMAMMU HAJI Vs. MOHAMMED
|
October 24, 1968 |
CHORI OUSO Vs. SASOON HELEGUA
|
April 5, 1968 |
CICILY Vs. SULAIKHA BEEVI
|
June 28, 1968 |
CIT KERALA Vs. VITTAL NAYAK AND CO
|
August 22, 1968 |
CIT KERALA Vs. P P JOHNY AND P P DEVASSYKUTTY
|
July 29, 1968 |
CIT KERALA Vs. KALIKUTTY
|
August 2, 1968 |
CITY CORPORATION OF CALICUT Vs. THACHAMBALATH SADASIVAN
|
July 2, 1968 |
COCHIN COMPANY PRIVATE LTD. Vs. STATE OF KERALA
|
July 29, 1968 |
COCHIN MALLEABLES PRIVATE LTD Vs. ITS WORKMAN
|
July 12, 1968 |
COLLECTOR OF CANNANORE Vs. VASU
|
July 8, 1968 |
COMMISSIONER MUNICIPAL COUNCIL TELLICHERRY Vs. RAMESH S M PRABHU
|
July 12, 1968 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NILAMBUR RUBBER COMPANY LIMITED
|
August 20, 1968 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
|
August 30, 1968 |
COMMISSIONER OF AGRL INCOME-TAX KERALA STATE TRIVANDRUM Vs. NILAMBUR RUBBER CO LTD
|
August 20, 1968 |
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR
|
August 14, 1968 |
COMMISSIONER OF INCOME TAX Vs. JOHNY P P
|
July 20, 1968 |
COMMISSIONER OF INCOME TAX Vs. A D COTTON MILLS PRIVATE LIMITED
|
October 16, 1968 |
COMMISSIONER OF INCOME TAX Vs. MANAGING TRUSTEE JALAKHABAI TRUST
|
October 18, 1968 |
COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM Vs. TRAVANCORE SUGARS AND CHEMICALS LTD
|
April 5, 1968 |
D C JOHAR AND SONS LTD Vs. STATE OF KERALA
|
July 31, 1968 |
D S THAMPI Vs. CHARLES DCRUZ JOHN DCRUZ
|
February 5, 1968 |
DAMODARAN Vs. STATE OF KERALA
|
January 29, 1968 |
DAMODARAN NAIR Vs. DISTRICT COLLECTOR
|
December 20, 1968 |
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES-TAX Vs. ALUMINIUM INDUSTRIES LTD
|
July 23, 1968 |
DEVASSI Vs. ANTHONI
|
February 21, 1968 |
DEVAYANIAMMA Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1968 |
DORASWAMI CHETTIAR Vs. NHANDAMMADAN KUNHIRAMAN
|
November 21, 1968 |
DRUGS INSPECTOR TRIVANDRUM Vs. STATE
|
October 11, 1968 |
DSOUZA R E Vs. REGIONAL INSPECTOR OF FACTORIES
|
February 21, 1968 |
DY COMMISSIONER OF AGL INCOME TAX AND SALES TAX Vs. PIERCE LESLIE AND COMPANY
|
August 2, 1968 |
E A THOMMAN Vs. REGIONAL TRANSPORT OFFICER ERNAKULAM
|
March 4, 1968 |
E ENASU Vs. EDAKKULATHUR KUNJUVAREED ANTONY
|
February 9, 1968 |
E RAMAVARAMA RAJA Vs. STATE OF KERALA
|
July 18, 1968 |
EASWARI PILLAI KALIYAMMA PILLAI Vs. EASWARA PILLAI KRISHNA PILLAI
|
February 15, 1968 |
EBRAHIM KUNJU MUHAMMED KUNJU Vs. SHAHABUDEEN
|
November 18, 1968 |
ERNAKULAM CO-OPERATIVE MILK SUPPLY UNION LTD Vs. GOVERNMENT OF INDIA
|
June 14, 1968 |
ESWARAN OONNITHAN SANKARAN OONNITHAN Vs. BHAGEERATHI ITTY BHARGAVI ITTY
|
July 1, 1968 |
EXECUTIVE OFFICER KAVILAMPARA PANCHAYAT Vs. AMMAD
|
September 18, 1968 |
EXECUTIVE OFFICER MANGALAPADY PANCHAYAT Vs. BEEPATHU
|
August 16, 1968 |
FOOD INSPECTOR CORPORATION HEALTH OFFICER CALICUT Vs. VIJAYASINGH PADAMSHI
|
January 30, 1968 |
FOOD INSPECTOR HEALTH OFFICER CALICUT CORPORATION Vs. C GOPALAN
|
June 26, 1968 |
FRANCIS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1968 |
FRANCIS T J Vs. GOVERNMENT OF INDIA
|
October 31, 1968 |
G K AMBADY Vs. UNION OF INDIA
|
July 10, 1968 |
GEEVARGHESE GEORGE Vs. K P ABRAHAM
|
October 20, 1968 |
GEORGE Vs. RAHULAN
|
July 16, 1968 |
GIOVANOLA-BINNY LIMITED PALLURUTHY COCHIN Vs. INDUSTRIAL TRIBUNAL CALICUT
|
November 5, 1968 |
GOPALA PANIKKAR THANKAPPAN Vs. STATE OF KERALA
|
April 1, 1968 |
GOPALAN NAIR Vs. THEVI AMMA THANKAMMA
|
February 29, 1968 |
GOPINATHA PILLAI Vs. P V PAPPACHAN
|
September 29, 1968 |
GOVINDAN NAMBIAR Vs. DAKSHAYANI AMMA
|
February 7, 1968 |
HAJARA UMMA Vs. MUHAMMED KUNHI HAJI
|
July 1, 1968 |
HAMEED HAJI Vs. APPUKUTTY
|
July 24, 1968 |
HARIHARA IYER Vs. AUGUSTHI DEVASIA
|
August 20, 1968 |
HARIHARA IYER Vs. FIRST ADDITIONAL DISTRICT JUDGES COURT TRIVANDRUM
|
November 21, 1968 |
IBRAHIMKUTTY Vs. RAJAN
|
November 1, 1968 |
INCOME TAX OFFICER Vs. SUBRAMANIA IYER R M
|
October 29, 1968 |
INCOME TAX OFFICER KOTTAYAM Vs. R M SUBRAMANIA IYER S/O RAMASUBHA IYER
|
October 29, 1968 |
ITO ERNAKULAM Vs. INDIAN TRADERS BANK LTD
|
April 3, 1968 |
ITTIATHI KUNJAN Vs. LAKSHMIKUTTY AMMA
|
October 30, 1968 |
ITTYANATH MADATHIL MADHAVI Vs. SREE RAMA VARMA
|
April 3, 1968 |
J AND P COATS INDIA PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
|
November 13, 1968 |
JANARDHANAN PILLAI Vs. SREEDHARAN PILLAI
|
November 1, 1968 |
JOHN M C Vs. DISTRICT EDUCATIONAL OFFICER
|
May 24, 1968 |
JOSE KANNAMPILLY L Vs. CONTROLLER OF ESTATE DUTY
|
October 4, 1968 |
JOSEPH D KUNNAPPALLI Vs. SUPERINTENDENT OF POST OFFICES
|
December 10, 1968 |
JOSEPH FRANKLIN Vs. MADURA COMPANY PRIVATE LTD
|
December 4, 1968 |
K ABOO Vs. SALES TAX OFFICER
|
September 24, 1968 |
K C PAZHANIMALA Vs. STATE OF KERALA
|
July 26, 1968 |
K ISWARA WARIYAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 25, 1968 |
K MADHAVA NAYAK Vs. POPULAR BANK LTD
|
October 29, 1968 |
K NAGENDRA PRABHU Vs. POPULAR BANK LTD
|
October 29, 1968 |
K O VARKEY Vs. STATE OF KERALA
|
July 17, 1968 |
K P NOORDEEN MOHAMMED Vs. A K GOPALAN
|
January 15, 1968 |
K RAMA BHAT Vs. PARVATHY AMMA
|
November 19, 1968 |
K SRINIVASAN A V THOMAS AND CO Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM
|
September 19, 1968 |
KADIJA BAI Vs. WEALTH TAX OFFICER
|
February 23, 1968 |
KALLYANI AMMA MEENAKSHI AMMA Vs. NARAYANAN NAIR
|
September 25, 1968 |
KALU PARVATHI Vs. G. KRISHNAN NAIR, NEDUMANGAD
|
December 19, 1968 |
KANAKKU KARTHIAYANI PILLAI Vs. NEELACANTA PILLAI RAMAN PILLAI AND ANOTHER
|
August 18, 1968 |
KANAKKU KARTHIAYANI PILLAI NARAYANI PILLAI Vs. NEELACANTA PILLAI RAMAN PILLAI
|
August 20, 1968 |
KANIYANKANDIYIL KUNHIRAMAN NAMBIAR Vs. PAIRU KURUP OF MANNUKANDIYIL TARWAD
|
August 6, 1968 |
KANNAN KUNHI K S Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1968 |
KARTHYAYANI Vs. RAMAN
|
April 5, 1968 |
KASSIM KUNJU POOKUNJU Vs. RAMAKRISHNA PILLAI
|
December 2, 1968 |
KATHAYEE COTTON MILLS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 16, 1968 |
KATHRINGA Vs. LONAPPAN
|
November 19, 1968 |
KATTIL RAMAN KUNHIS SONS CHATU Vs. VADAKKE PODUVATH DEVAKI AMMAS DAUGHTER JANAKI AMMA
|
February 7, 1968 |
KELAN Vs. GOVINDAN
|
October 18, 1968 |
KELU GURUKKAL Vs. MEENAKSHI AMMA
|
September 26, 1968 |
KESAVA KURUP RAGHAVA KURUP Vs. THOMAS IDICULA
|
February 1, 1968 |
KESAVA PILLAI NARAYANA PILLAI Vs. PANKI AMMA LAKSHMI AMMA
|
May 23, 1968 |
KESAVAN Vs. RAMANATHAN
|
May 25, 1968 |
KINANTHI SUSEELA Vs. NAMBIATHAN BHATTATHIRIPAD
|
August 30, 1968 |
KOCHUVELU Vs. VARKEY
|
February 9, 1968 |
KOLATHUNGAL KUNHIRAMAN Vs. APPA KUNHI
|
January 23, 1968 |
KSRTC Vs. STATE TRANSPORT AUTHORITY, TRIVANDRUM
|
October 28, 1968 |
KUMARA PILLAI Vs. VELAPPAN PILLAI
|
July 18, 1968 |
KUMARAKOM CENTRAL INDUSTRIAL CO OPERATIVE SOCIETY Vs. DISTRICT COLLECTOR KOTTAYAM
|
December 9, 1968 |
KUMARAN Vs. CHERIYAMBADAN AYIDRU
|
January 24, 1968 |
KUNHALI BEAKY Vs. SATHANIKA NARAYANAN
|
August 30, 1968 |
KUNHAPPAN Vs. STATE OF KERALA
|
July 11, 1968 |
KUNHI ABDULLA Vs. GOVINDAN NAIR
|
June 20, 1968 |
KUNHIKUTTAN UNNI Vs. SATHYANATHAN UNNI
|
September 9, 1968 |
KUNHIKUTTY Vs. MOIDEENKUTTY
|
February 29, 1968 |
KUNHIRAMAN Vs. APPA KUNHI
|
January 13, 1968 |
KUNJAMMA OOMMAN Vs. ALEXANDER MARIAMMA AND ANOTHER
|
November 28, 1968 |
KUNJAN Vs. AJAYAN
|
April 2, 1968 |
KUNJU MOHAMMED KUNJU Vs. KUNJU AUWA UMMAL
|
August 9, 1968 |
KUNNUMMAL RAGHAVAN Vs. M NARAYANA MENON
|
August 26, 1968 |
KURIAKOSE C J Vs. STATE OF KERALA
|
May 31, 1968 |
KURIAKOSE P P AND VARGHESE P P Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1968 |
KURIAN CHACKO Vs. VARKEY OUSEPH
|
September 25, 1968 |
KURIEN Vs. RAGHAVAN
|
April 5, 1968 |
KURUPPATH UMMERS SON ARAKKAL KURUPPATH HAMEED HAJI Vs. KEEZHEPADATH RAMANDIS SON APPUKUTTI
|
July 24, 1968 |
KURUVILLA Vs. ACCOMMODATION CONTROLLER AND THASILDAR
|
January 29, 1968 |
KURUVILLA Vs. THE ACCOMMODATION CONTROLLER AND THASILDAR & OTHERS
|
November 29, 1968 |
KURUVILLA CHANDY Vs. HASSAN BAVA RAWTHER
|
December 10, 1968 |
KUTTAPPAN NAIR K Vs. COMMISSIONER OF WEALTH TAX
|
October 29, 1968 |
L JOSE KANNAMPILLY Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM
|
October 4, 1968 |
LAWRENCE P T Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 22, 1968 |
LEKSHMI STARCH FACTORY LTD Vs. MUHAMMED ISMAIL
|
August 2, 1968 |
LEKSHMIKUTTY AMMA Vs. BATHU KUDIMI MATHU
|
August 14, 1968 |
M A THOMAS Vs. P J ABRAHAM
|
June 11, 1968 |
M C CHACKO Vs. VALA SAMUDAYCDHARANI CO OPERATIVE SOCIETY
|
August 1, 1968 |
M C PALLY Vs. B KAMBIL
|
March 6, 1968 |
M C VARGHESE Vs. P J PONNAN
|
November 13, 1968 |
M. RAMAKRISHNA MENON Vs. STATE OF KERALA
|
November 7, 1968 |
M/S THE NATIONAL NUT COMPANY CASHEW EXPORTER Vs. M/S. HARIDAS DAMODAR ANANDJI FILHOS LTD. AND ANOTHER
|
August 14, 1968 |
M/S. APPUKUTTY AND OTHERS Vs. THE STATE OF KERALA
|
January 5, 1968 |
MADHAVAN PILLAI PARAMESWARAN PILLAI Vs. NANI SAROJANI
|
May 20, 1968 |
MADHAVI Vs. KANARAN
|
March 5, 1968 |
MADHAVI ALIAS AMMU Vs. HIS HIGHNESS SREE RAMA VARMA
|
April 3, 1968 |
MALABAR DISTRICT CO OPERATIVE MOTOR TRANSPORT SOCIETY Vs. ABOO HAJI
|
March 29, 1968 |
MALABAR TILE WORKS Vs. INDUSTRIAL TRIBUNAL
|
July 8, 1968 |
MALANKARA RUBBER AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMR
|
February 7, 1968 |
MANAGER S M S N H S VAIKOM Vs. STATE OF KERALA
|
July 5, 1968 |
MANOLI PATHAYI Vs. MOIDEEN
|
August 21, 1968 |
MANOMANI S Vs. LABOUR COURT
|
October 15, 1968 |
MANUAL Vs. REVENUE INSPECTOR
|
June 7, 1968 |
MARAKKARA EDUCATIONAL AND DEVELOPMENT SOCIETY Vs. STATE OF KERALA
|
November 29, 1968 |
MARIYAKUTTY UMMA Vs. MOOSAKUTTY HAJI
|
October 10, 1968 |
MATHAI Vs. ASSISTANT EDUCATIONAL OFFICER
|
April 3, 1968 |
MATHAI KOCHUMMAN Vs. CHACKO MATHEW
|
March 4, 1968 |
MATHER AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
May 21, 1968 |
MEENAKSHI AMMA Vs. MADHAVAN NAIR
|
May 27, 1968 |
MERCANTILE STEAM NAVIGATION COMPANY Vs. THANULINGOM PILLAI
|
February 6, 1968 |
MERY METILDA Vs. KUNJIRAN KUNJU KATHIJA UMMAL
|
May 29, 1968 |
MOHAMMED Vs. HEALTH OFFICER CALICUT CORPORATION
|
January 15, 1968 |
MOHAMMED BAVA ABUBACKER Vs. SOUTH INDIAN BANK LTD
|
September 23, 1968 |
MOHAMMED ISMAIL RAWTHER Vs. STO ADOOR
|
June 7, 1968 |
MOHAMMED KUTTI K M Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 13, 1968 |
MOHANAN Vs. FOOD INSPECTOR ERNAKULAM MUNICIPALITY
|
January 8, 1968 |
MOIDU Vs. LEKSHMI AMMA
|
August 2, 1968 |
MUDATHAMOOLE SANKAPPA RAI Vs. STATE OF KERALA
|
March 8, 1968 |
MUHAMMAD KANI ROWTHER Vs. ABDUL RAHIMAN ROWTHER
|
March 8, 1968 |
MUTHUKUMARAN Vs. STATE OF KERALA
|
January 3, 1968 |
MYTHEEN KUNJU ABDUL HAMEED Vs. STATE BANK OF TRAVANCORE
|
December 6, 1968 |
MYTHEEN PACHA ROWTHER MASOODU SAHIB Vs. MADHAVAN PILLAI KUNJU PILLAI
|
June 13, 1968 |
N BHASKARAN PILLAI Vs. K G VARGHESE
|
June 12, 1968 |
N. VITTAL PRABHU Vs. STATE OF KERALA
|
December 13, 1968 |
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
|
October 8, 1968 |
NANIKUTTY AMMA Vs. KUNHIRAMAN ADIYODI
|
May 24, 1968 |
NARAYANA PANICKER Vs. DAVEED SAIT
|
March 8, 1968 |
NARAYANA PANICKER Vs. DISTRICT SUPPLY OFFICER PALGHAT
|
February 8, 1968 |
NARAYANA PILLAI Vs. LAKSHMI AMMA
|
August 30, 1968 |
NARAYANAN NAMBOODIRI Vs. AYYAPPAN PILLAI
|
March 19, 1968 |
NARAYANI Vs. GOVINDAN
|
May 21, 1968 |
NARAYANI AMMA Vs. BHASKARAN PILLAI
|
May 23, 1968 |
NEELACANTA PANICKER Vs. GOVINDA PILLAI
|
August 9, 1968 |
NEELAKANTAN GANGADHARAN Vs. KARTHIYANI PILLAI PARVATHI PILLAI
|
July 8, 1968 |
P E ELIAS EXECUTIVE OFFICER KUMILY PANCHAYAT Vs. K V ABRAHAM
|
February 22, 1968 |
P K RATNAVELU Vs. S MURUKESAN PILLAI
|
January 11, 1968 |
P M KURIEN Vs. P S RAGHAVAN
|
September 27, 1968 |
P M THANKAPPAN Vs. MUHAMMED KUTTY
|
October 4, 1968 |
P MUTHUKRISHNAN Vs. SECRETARY MODERN WOODCRAFTS EMPLOYEES UNION
|
August 26, 1968 |
P N SEKHARA MENON Vs. ISMAIL SAIT UMMAR SAIT
|
July 19, 1968 |
P P KURIAKOSE; P P VARGHESE Vs. CIT
|
August 26, 1968 |
P V GOVINDAN NAIR Vs. STATE OF KERALA
|
November 27, 1968 |
P VASUDEVAN Vs. M PAPPU
|
November 1, 1968 |
PAKRUTHEEN VAVA RAWTHER ABDUL HAMEED RAWTHER Vs. RAMAN PILLAI RAMAKRISHNA PILLAI AND OTHERS
|
September 25, 1968 |
PALU C T AND SONS Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1968 |
PARAMESWARA MOOTHAR Vs. BALAMEENAKSHI
|
July 2, 1968 |
PAREED PILLAI Vs. STATE
|
August 20, 1968 |
PARU LAKSHMI Vs. KOMA BHARATHI
|
February 7, 1968 |
PATHROSE Vs. KUTTAN ALIAS SANKARAN NAIR
|
July 5, 1968 |
PAUL Vs. CHEERAN NARAYANAN
|
March 8, 1968 |
PEERMADE TEA COMPANY LTD Vs. STATE OF KERALA
|
December 19, 1968 |
PERCY GERALD PAPPALY SUBJECT INDEX LIFE INTEREST COMPARATIVE CITATION 1968 KLT 449 Vs. GEORGE PAPPALY
|
February 9, 1968 |
PERUMAL GOUNDAN R Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY AND
|
December 4, 1968 |
PHILIPOSE Vs. STATE OF KERALA
|
July 12, 1968 |
PHILIPOSE THOMAS Vs. VELAYUDHAN PILLAI GOPALA PILLAI
|
January 25, 1968 |
PLANTATION CORPORATION OF KERALA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 1, 1968 |
POKKOYA THANGAL Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
May 1, 1968 |
POKKOYA THANGAL Vs. ADDITIONAL DISTRICT MAGISTRATE
|
March 1, 1968 |
PONNAMMA PILLAI INDIRA PILLAI Vs. PADMANABHAN CHANNAR KESAVAN CHANNAR KESAVABHAVANAM
|
July 1, 1968 |
POPULAR BANK LTD Vs. STATE
|
October 29, 1968 |
PRATHAPACHAHDRA VARMA Vs. STATE OF KERALA
|
February 15, 1968 |
R E DSOUZA Vs. KRISHNAN NAIR
|
February 21, 1968 |
R K V MOTORS AND TIMBERS LTD Vs. RTA TRIVANDRUM
|
January 9, 1968 |
R K V MOTORS AND TIMBERS P LTD Vs. STATE OF KERALA
|
November 6, 1968 |
R RAMAN UNNITHAN Vs. STATE OF KERALA
|
July 26, 1968 |
R VALSALA AMMA Vs. COMMISSIONER OF GIFT-TAX KERALA
|
October 4, 1968 |
RADHAKRISHNA CHETTIAR Vs. STO SPECIAL CIRCLE
|
August 13, 1968 |
RAGHAVAN Vs. TALUK SUPPLY OFFICER
|
July 3, 1968 |
RAGHAVAN INDIRA Vs. KESAVAN GOPINATHAN
|
February 21, 1968 |
RAJA OIL MILLS CHOVVA CANNANORE Vs. UNION OF INDIA
|
May 23, 1968 |
RAJAMMAL Vs. UNION TILE WORKS P LTD
|
June 17, 1968 |
RAJAPPAN Vs. VEERARAGHAVA IYER
|
August 23, 1968 |
RAMAGOPALAN Vs. SANKARAN
|
March 19, 1968 |
RAMAN Vs. MOOSA
|
April 5, 1968 |
RAMAN NAIR P N Vs. STATE OF KERALA
|
February 6, 1968 |
RAMASWAMY GOUNDAR Vs. STATE OF KERALA
|
May 27, 1968 |
RAMASWAMY IYER M N Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1968 |
RAO U S R SHORE OFFICER NEW INDIA FISHERIES LTD Vs. VLJAYA KUMAR N
|
December 6, 1968 |
RAPPEL AUGUSTHI Vs. GOPALAN RAMAKRISHNA PANICKER
|
November 12, 1968 |
REV FR M PROOST Vs. STATE OF BIHAR
|
September 13, 1968 |
ROHINI AMMA Vs. ASST. EDUCATIONAL OFFICER
|
October 3, 1968 |
S A RAMARAJ Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 16, 1968 |
S GOPALAN NAIR Vs. STATE OF KERALA
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December 16, 1968 |
S NARAYANAN Vs. KANNAMMA BHARGAVI
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June 26, 1968 |
SANKAPPA RAIV Vs. STATE OF KERALA
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March 8, 1968 |
SANKARAN Vs. KUNJUKRISHNAN
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March 18, 1968 |
SANKARANARAYANAN C Vs. STATE OF KERALA
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July 22, 1968 |
SANKARANARAYANAN NAIR Vs. APPUKUTTAN
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December 18, 1968 |
SANKUNNY SANTHA KUMAR Vs. LEKSHMY AMMA BHARGAVI AMMA
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February 28, 1968 |
SARADA OTHERS Vs. M K KUMARAN
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August 23, 1968 |
SAROJINI Vs. SANTHA TRADING CO
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March 22, 1968 |
SATHYABHAMA Vs. STATE OF KERALA
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March 20, 1968 |
SBT Vs. GOPALAKRISHNA PANICKER
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September 17, 1968 |
SEBASTIAN JOSEPH Vs. NEW GOTHURUTHI EDUCATIONAL AND INDUSTRIAL CO
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March 5, 1968 |
SIVARAMAN NAIR Vs. GOPALA MENON
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August 30, 1968 |
SOOPPI Vs. MOOSA
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May 20, 1968 |
SOUTH INDIA CORPORATION AGENCIES PRIVATE Vs. STATE TRADING CORPORATION OF INDIA LTD
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December 20, 1968 |
SREEDHARA KURUP Vs. MICKEL
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July 19, 1968 |
SREEDHARAN NAIR Vs. SANKU SREEDHARAN
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August 9, 1968 |
SRINIVASAN K Vs. COMMISSIONER OF INCOME TAX
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September 19, 1968 |
STANLEY MENDEX Vs. GLOVANOLA BINNY LTD
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April 3, 1968 |
STATE Vs. GOPALA PILLAI SADASIVAN PILLAI
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July 16, 1968 |
STATE OF KERALA Vs. C K ASSAINAR
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July 2, 1968 |
STATE OF KERALA Vs. MARIAMMA RAICHEL
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July 5, 1968 |
STATE OF KERALA Vs. KUNDUMKARA GOVINDAN
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April 5, 1968 |
STATE OF KERALA Vs. ANNAM
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April 1, 1968 |
STATE OF KERALA Vs. PATEL V M
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March 22, 1968 |
STATE OF KERALA Vs. SANKARAN NAIR
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February 23, 1968 |
STATE OF KERALA Vs. VARGHESE
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January 5, 1968 |
STATE OF KERALA Vs. RAMESH PRABHU
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January 30, 1968 |
STATE OF KERALA Vs. NEW DHOLARU STEAMSHIPS LTD
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September 11, 1968 |
STATE OF KERALA Vs. SYED MOHAMMED RAWTHER
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August 30, 1968 |
STATE OF KERALA Vs. POTHEN JOSEPH AND SONS
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August 29, 1968 |
STATE OF KERALA Vs. ABDULLAKUTTY
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November 8, 1968 |
STATE OF KERALA Vs. HARIDAS V
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November 14, 1968 |
STATE OF KERALA Vs. MARIAMMA ABRAHAM
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September 27, 1968 |
STATE OF KERALA Vs. KESAVAN VADHYAN NAMBOODIRI
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November 6, 1968 |
STATE OF KERALA P KOMU AND MAMMOOTTY Vs. EXECUTIVE OFFICER NEDIYIRUPPU PANCHAYAT
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April 5, 1968 |
STELLA PEREIRA BLAIZUE PEREIRA Vs. ADIMA ABDUL LATHEEF
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November 1, 1968 |
STO SPECIAL CIRCLE ERNAKULAM Vs. D C JOHAR AND SONS P LTD
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December 20, 1968 |
STO SPECIAL CIRCLE ERNAKULAM Vs. PHIPSON AND COMPANY LIMITED ERNAKULAM
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December 20, 1968 |
STO, 2ND CIRCLE, ERNAKULAM Vs. C. S. MENON
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July 1, 1968 |
SUBBAYYAN MUTHUKOMARAN Vs. STATE OF KERALA
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January 3, 1968 |
SUBRAMANIAM C L Vs. COLLECTOR OF CUSTOMS
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September 13, 1968 |
SULTAN PILLAI MEERAN PILLAI Vs. MADHAVAN PILLAI DAMODARAN PILLAI
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February 2, 1968 |
SUNDARAM K C Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
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July 26, 1968 |
SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX
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September 9, 1968 |
T J KURIAN Vs. STATE OF KERALA
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March 27, 1968 |
T K SREEDHARAN Vs. P S JOB
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March 22, 1968 |
T NARAYANAN NAMBIAR Vs. M SANKARAN NAMBOODIRIPAD
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February 9, 1968 |
THADIKULANGARA PYLEES SON PATHROSE Vs. AYYAZHIVEETTIL LAKSHMI AMMAS SON KUTTAN
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July 5, 1968 |
THANKA Vs. BALARAMA IYER
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October 16, 1968 |
THANUVAN APPUKUTTAN Vs. P N GOPALA PILLAI
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August 2, 1968 |
THE DEPUTY COMMISSIONER OF AGRL. INCOME TAX AND SALES TAX Vs. MAMMOOTTY
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October 22, 1968 |
THE KERALA STATE ELECTRICITY BOARD WORK ESTABLISHMENT EMPLOYEES UNION Vs. SRI MERCHANT
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October 9, 1968 |
THE OFFICIAL LIQUIDATOR Vs. K. RAMAKRISHNA PILLAI
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November 19, 1968 |
THE POPULAR BANK LTD. (IN LIQUIDATION) Vs. NAGENDRA PRABHU
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October 29, 1968 |
THOPPIL SANKARANARAYANA PANICKER Vs. ACHUTHANKUTTY NAIR
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July 8, 1968 |
THRESSIA C NIDHIYIRI JOINT PROPRIETOR NIDHIYIRI Vs. KURIAN A P PRESIDENT EZHATTUMUGHAM RUBBER
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October 24, 1968 |
TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 17, 1968 |
TRAVANCORE SUGARS AND CHEMICALS LTD Vs. M K VASUDEVAN PILLAI
|
November 12, 1968 |
TRAVANCORE TEA ESTATES CO LTD Vs. EXECUTIVE OFFICER ELAPPARA PANCHAYAT
|
July 12, 1968 |
TRINITY PHARMACEUTICALS INDIA PVT Vs. SECRETARY BOARD OF REVENUE EXCISE TRIVANDRUM
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January 9, 1968 |
UDAYASI METRO CYCLE IMPORTING CO Vs. STATE OF KERALA
|
November 1, 1968 |
UMMER KUTTY Vs. STATE OF KERALA
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October 8, 1968 |
UMMINI VASAVAN Vs. VAIRAVAN SARASWATHY
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December 10, 1968 |
UNITED MERCANTILE CO P Vs. COMMISSIONER OF INCOME TAX KERALA
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July 25, 1968 |
UNITED MERCANTILE CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1968 |
UNITED MERCANTILE CO.(P.) LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
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March 25, 1968 |
USHA SALES PRIVATE LTD Vs. STATE OF KERALA
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August 2, 1968 |
V KUNHIKANNAN Vs. AGRL INCOME-TAX OFFICER
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July 4, 1968 |
V MADHAVAN NAIR Vs. M P GOPALA PANICKER
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June 3, 1968 |
V MOHAMMED ISMAIL ROWTHER Vs. SALES TAX OFFICER ADOOR
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June 7, 1968 |
V PUNNEN THOMAS Vs. STATE OF KERALA
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April 1, 1968 |
V SUBASH CHANDRA DAS Vs. INSPECTOR OF POST OFFICES TRIVANDRUM NORTH SUB DIVISION
|
July 23, 1968 |
V VASU Vs. STATE OF KERALA
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July 19, 1968 |
V VENUGOPALA VARMA RAJAH KOLLENGODE PALGHAT Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM
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October 17, 1968 |
V. K. GEORGE Vs. UNION OF INDIA AND ANOTHER
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December 20, 1968 |
V. KUNHIKANNAN Vs. AGRL. INCOME TAX OFFICER, BADAGARA, AND OTHERS
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March 4, 1968 |
VALIA VEETTIL KOMAPPAN Vs. ELAMAKANDY KINNATTUMKARA KARTHIYAYINI
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July 5, 1968 |
VALSALA AMMA R Vs. COMMISSIONER OF GIFT TAX
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October 4, 1968 |
VAREED Vs. MARY
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May 20, 1968 |
VAREED S/O KUNNAN OUSEPH Vs. MARY DAUGHTER OF ADATTUKARAN PERINCHU
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May 29, 1968 |
VARGHESE B F NO 1 Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 13, 1968 |
VARGHESE B F NO 2 Vs. STATE OF KERALA
|
September 13, 1968 |
VAZHAKKAL RUBBERS, KOTTAYAM Vs. STO, KOTTAYAM
|
July 8, 1968 |
VELAYUDHAN Vs. KESAVAN NAIR
|
September 27, 1968 |
VELLIYOTTUMMEL SOOPPI Vs. NADUKANDY MOOSSA
|
May 20, 1968 |
VELU RAGHAVAN Vs. MATHAI BABU
|
October 16, 1968 |
VENKITESWARAN Vs. STATE OF KERALA
|
January 22, 1968 |
VENUGOPALA VARMA RAJAH V Vs. CONTROLLER OF ESTATE DUTY
|
October 17, 1968 |
VISHNU NAMBOOTHIRI Vs. SANKARA PILLAI
|
August 9, 1968 |
VISHNUDATTA ANTHARJANAM A K T K M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 21, 1968 |
WHITE JEWS SYNAGOGUE, MATTANCHERRY Vs. STATE OF KERALA
|
October 22, 1968 |
WORKMEN OF HARRISON AND CROSFIELD LTD Vs. HARRISONS AND CROSFIELD LTD
|
July 3, 1968 |