A AZHAIKIANAMBIA PILLAI Vs. STATE OF KERALA
|
November 8, 1967 |
A KESAVA BHATTA Vs. VENKITARAMANA BHATTA
|
August 22, 1967 |
A M MANI Vs. KERALA STATE ELECTRICITY BOARD
|
August 24, 1967 |
A.L SREENIVASA SHENOY Vs. STATE OF KERALA
|
December 22, 1967 |
ABDULLA Vs. BEEPATHU
|
January 17, 1967 |
ABDULLA HAJI Vs. FOOD INSPECTOR MULIYAR PANCHAYATH
|
April 6, 1967 |
ACHAMMA SEBASTIAN Vs. STATE OF KERALA
|
August 22, 1967 |
ACHAMMA THOMAS Vs. ALIYAMMA THOMAS
|
August 30, 1967 |
AHAMMAD Vs. KINHI PATHUMMA
|
February 14, 1967 |
AHAMMADKUTTY Vs. KUNJAVARAN
|
March 2, 1967 |
ALIKHAN BADUNA BEGOM Vs. SATHYANATHAN MOSES
|
June 14, 1967 |
ALUMINIUM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1967 |
AMBALAL PATEL Vs. JETHABAI PATEL
|
July 7, 1967 |
AMMINI Vs. TAHSILDAR ALAIHUR
|
February 27, 1967 |
AMMUKUTTY AMMA PONNAMMA Vs. NARAYANA PANIKKAR NEELAKANTAN NAIR
|
January 28, 1967 |
ANAMALAIS BUS TRANSPORT PRIVATE Vs. D RAMAKRISHNA PILLAI
|
January 12, 1967 |
ARUMUGHAM PILLAI Vs. BHAGAVATHI AMMA
|
April 4, 1967 |
ARUMUKHAM PILLAI Vs. CHANDRASEKHARAN PILLAI
|
June 29, 1967 |
ARYA VAIDYA PHARMACY LTD Vs. STATE OF KERALA
|
August 2, 1967 |
ARYAN KOCHUNNI NAYAR Vs. DISTRICT COLLECTOR ALLEPPEY
|
October 31, 1967 |
AUTO TRANSPORT UNION P LTD Vs. CARDAMOM MARKETING CO LTD
|
August 1, 1967 |
AYYAPPAN Vs. SREEDHARAN NAMBOODIRI
|
August 17, 1967 |
AYYAPPUTTY Vs. STATE OF KERALA
|
October 30, 1967 |
B PARTY NO 2 ALINGAL MOHAMED KUTTY Vs. A PARTY VANIYANTHODI PATHUMMA WIFE OF KOLAKADAN KASMI
|
March 6, 1967 |
BALAKRISHNAN Vs. PARAMESWARAN NAMBOODIRI ALIAS P N KAKKAT
|
July 26, 1967 |
BANE MADRAS LTD Vs. STATE OF KERALA
|
July 26, 1967 |
BENJAMIN M J Vs. INDUSTRIAL TRIBUNAL
|
June 28, 1967 |
BHANU VIKRAMA PANICKER Vs. JANAKI AMMA
|
November 8, 1967 |
BHASKARAN Vs. STATE
|
January 6, 1967 |
BHASKARAN PILLAI N Vs. STATE OF KERALA
|
February 8, 1967 |
C C MATHEW Vs. STATE OF KERALA
|
January 12, 1967 |
C DEVADAS Vs. RTA CALICUT
|
February 8, 1967 |
C J JOHN Vs. DAVASYKUTTY
|
May 31, 1967 |
C M HAMSA HAJI Vs. SALES TAX OFFICER TIRUR
|
March 17, 1967 |
C S BALARAMA IYER Vs. KRISHNAN KUNCHANDI
|
November 21, 1967 |
C S MENON Vs. STO ERNAKULAM
|
February 21, 1967 |
CATHOLIC BANK OF INDIA Vs. GEORGE JACOB
|
March 17, 1967 |
CHACKO GEORGE Vs. STATE OF KERALA
|
November 24, 1967 |
CHACKO MATHEW Vs. K.T. MATHUKUTTY, FOOD INSPECTOR, SHERTHALLAI
|
February 2, 1967 |
CHACKO SARAMMA Vs. PARAMESWARAN
|
August 24, 1967 |
CHANDRASHEKHARAN PILLAI Vs. THE POPULAR BANK LTD.
|
November 21, 1967 |
CHANDY CHERIYAN Vs. VENKITESWARA IYER HARIHARA IYER
|
June 9, 1967 |
CHELLAPPAN PILLAI Vs. STATE OF KERALA
|
October 4, 1967 |
CHENGAN SOURI NAYAKAM Vs. A N MENON
|
October 26, 1967 |
CHENGARATH VELU Vs. EXECUTIVE OFFICER ERUMAYUR PANCHAYAT POST ERUMAYUR
|
February 9, 1967 |
CHENNAN RAGHAVAN Vs. VENADAN KUMARAN
|
December 21, 1967 |
CHITHALAN Vs. C. AMMU AMMA
|
October 5, 1967 |
CHIYYAMU Vs. BAPPU ALIAS MUHAMMAD
|
September 7, 1967 |
CHUMMAR PAVU Vs. GOVERNMENT OF KERALA
|
February 8, 1967 |
CIT Vs. SARAF TRADING CORPORATION
|
August 30, 1967 |
CITY CORPORATION OF TRIVANDRUM Vs. K J MATHEW
|
July 20, 1967 |
COCHIN DEVASWOM BOARD Vs. C K VIJAYAN
|
February 15, 1967 |
COCHIN DOCK LABOUR UNION Vs. COCHIN DOCK LABOUR BOARD
|
March 6, 1967 |
COMMISSIONER OF GIFT TAX Vs. MADHAVAN VALIATHAN V DR
|
September 1, 1967 |
COMMISSIONER OF GIFT TAX Vs. GHEEVARGHESE P TRAVANCORE TIMBERS AND PRODUCTS
|
October 9, 1967 |
COMMISSIONER OF GIFT-TAX KERALA ERNAKULAM Vs. V MADHAVAN VALIATHAN
|
September 1, 1967 |
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN
|
September 4, 1967 |
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
|
August 30, 1967 |
COMMISSIONER OF INCOME TAX, KERALA Vs. P.R. KRISHNA IYER
|
August 24, 1967 |
COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM Vs. SARAF TRADING CORPORATION COCHIN
|
August 30, 1967 |
COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM Vs. V K RAMAKRISHNAN
|
September 4, 1967 |
CORPORATION OF TRIVANDRUM Vs. K NARAYANA PILLAI
|
November 17, 1967 |
CRANGANORE TOWN CO-OPERATIVE BANK LTD Vs. SANKARA VELICHAPAD
|
January 16, 1967 |
DAMODARAN VASUDEVAN NAMPOORI Vs. ULAHANNAN OUSEPH
|
March 3, 1967 |
DEPUTY CAIT AND ST KOZHIKODE Vs. A V C AHAMED KOYA
|
June 27, 1967 |
DEPUTY CAIT AND ST QUILON Vs. PHILIPOSE
|
June 26, 1967 |
DEVASIA ANNA Vs. MEETHIAN HAINAN METHARU
|
September 25, 1967 |
E K JOSEPH Vs. UPPUTHARA PANCHAYAT
|
October 6, 1967 |
EASO MATHEW Vs. STATE OF KERALA
|
January 2, 1967 |
ECHARAN ALIAS KUNHUKUTTAN NAIR Vs. DEVAKI AMMA
|
November 22, 1967 |
ELIAKUTTI P T Vs. ST FRANCIS HIGH SCHOOL
|
May 23, 1967 |
ELIZABETH KORA Vs. BHAVANI AMMA
|
July 7, 1967 |
ESSA ISMAIL Vs. STATE OF KERALA
|
July 4, 1967 |
EXECUTIVE AUTHORITY PUNALUR PANCHAYAT Vs. KUMARAN VAIDYAN
|
July 6, 1967 |
EXECUTIVE OFFICER FEROKE PANCHAYAT Vs. SREEDHARAN
|
October 18, 1967 |
FATHER JOHN Vs. STATE OF KERALA
|
November 7, 1967 |
FOOD INSPECTOR , SHERTALAI MUNICIPALITY Vs. J. ARUMUGHOM CHETTIAR
|
January 23, 1967 |
FOOD INSPECTOR CALICUT CORPORATION Vs. PADMANABHAN NAIR
|
July 5, 1967 |
FOOD INSPECTOR TRICHUR MUNICIPALITY Vs. DEVADAS
|
February 10, 1967 |
FR BENEDICT Vs. STATE OF KERALA
|
April 7, 1967 |
GANGADHARAN PILLAI P Vs. CONTROLLER OF ESTATE DUTY
|
December 6, 1967 |
GEORGE Vs. SARAMMA PODIYAMMA
|
December 18, 1967 |
GEORGE V K Vs. UNION OF INDIA UOI
|
April 4, 1967 |
GOPALA MENON Vs. AMMUKUTTY AMMA
|
February 24, 1967 |
GOPALAN NAIR Vs. STATE OF KERALA
|
October 26, 1967 |
GOPALAN PRABHAKARAN Vs. MADHAVAN ANANDAN
|
November 22, 1967 |
GOPINATHA PILLAI Vs. STATE OF KERALA
|
July 13, 1967 |
GOPINATHA PILLAI AND OTHERS Vs. STELLA PHOSES AND OTHERS
|
March 8, 1967 |
GOVINDA BHATTA Vs. KRISHNA BHATTA
|
September 5, 1967 |
GOVINDAN NAIR Vs. STATE OF KERALA
|
April 3, 1967 |
GOVINDAN T C Vs. INSPECTOR OF POST OFFICES
|
January 4, 1967 |
GOVINDJI JEVAT AND CO Vs. CANNANORE SPINNING AND WEAVING MILLS LTD
|
November 16, 1967 |
HAFISA Vs. FOOD INSPECTOR ERNAKULAM
|
August 18, 1967 |
HAJI K ASSAINAR Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1967 |
HEALTH INSPECTOR MUNICIPAL COUNCIL ERNAKULAM Vs. HAJEE A P ANDREW
|
January 17, 1967 |
IBRAHIM Vs. KUNHIKRISHNAN NAIR
|
June 13, 1967 |
IBRAHIM BEAKY Vs. ABBOKARE BEAKY
|
April 5, 1967 |
ISAAC Vs. STATE OF KERALA
|
July 21, 1967 |
ISMAIL ABOOBAKER PUTHUPARAMBIL THODUPUZHA Vs. STATE OF KERALA
|
March 28, 1967 |
J MELBY DCRUZ Vs. CHIEF ADMINISTRATIVE OFFICER TRAVANCORE MINERALS LTD
|
July 7, 1967 |
JOB ALIAS KOCHUKUTTY Vs. ABRAHAM THARAKAN
|
November 14, 1967 |
JOSEPH Vs. STATE OF KERALA
|
November 3, 1967 |
JOSEPH Vs. STATE OF KERALA
|
June 9, 1967 |
JOSEPH CHACKO Vs. STATE OF KERALA
|
June 16, 1967 |
JOSEPH THOMAS AND BROS Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1967 |
JOY SEBASTIAN Vs. SANKU KRISHNAN
|
January 27, 1967 |
K ANANTHAN PILLAI Vs. STATE OF KERALA
|
August 17, 1967 |
K C KUMARAN Vs. VALLABHADAS VASANJI
|
November 22, 1967 |
K E ABDUL HAMEED Vs. CONTROLLER OF ESTATE DUTY KERALA
|
August 22, 1967 |
K G VARGHESE Vs. ANNAMMA MARIAMMA
|
March 1, 1967 |
K ISHWARA BHAT Vs. CAIT
|
July 25, 1967 |
K P K MENON Vs. HEALTH INSPECTOR CHANGANACHERRY MUNICIPALITY
|
February 24, 1967 |
K P KRISHNANKUTTY MENON Vs. STATE OF KERALA
|
April 4, 1967 |
K RENGANADHA REDDIAR Vs. STATE OF KERALA
|
August 3, 1967 |
K S THANGAL Vs. STATE OF KERALA
|
April 6, 1967 |
K SREENIVASA REDDIAR Vs. SARASWATHY
|
June 5, 1967 |
K SUKUMARAN Vs. P K NADARAJAN
|
October 9, 1967 |
KAJARIA CO P LTD Vs. VIMALA BAI
|
May 24, 1967 |
KAKI AMBU Vs. AMBU ALIAS POTTAN
|
June 1, 1967 |
KALARIKKAL NARAYANA PANICKER Vs. STATE OF KERALA
|
February 27, 1967 |
KALYANI AMMA BHARGAVI AMMA Vs. OUSEPH VARKEY
|
March 13, 1967 |
KAMALAKSHY Vs. NARAYANI
|
January 30, 1967 |
KANDIYIL PARANGOT KRISHNA KURUP Vs. TAHSILDAR AND LAND ACQUISITION OFFICER, BADAGARA
|
December 2, 1967 |
KANNAN DEVAN HILLS PRODUCE COMPANY LTD Vs. LABOUR COURT
|
July 7, 1967 |
KARTHIKEYAN Vs. KUNJAMMA
|
December 4, 1967 |
KARTHIYANI AMMA Vs. CHATHAM
|
June 13, 1967 |
KARTHIYANI PILLA Vs. GOVINDAN NAIR
|
November 22, 1967 |
KERALA STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION Vs. K S E B
|
March 21, 1967 |
KERALA VARMA R Vs. STATE OF KERALA
|
February 10, 1967 |
KESAVAN VADHYAN NAMBOODRI Vs. STATE OF KERALA
|
June 16, 1967 |
KILIKAR Vs. STO SPECIAL CIRCLE MATTANCHERRY
|
July 10, 1967 |
KOCHUKESAVAN NAIR Vs. GOURI AMMA
|
January 23, 1967 |
KONNAPPAN Vs. MANIKKAM
|
May 23, 1967 |
KOODALMANICKOM DEVASWOM Vs. KUNHAN KARTHA K P
|
April 4, 1967 |
KRISHNA KURUP Vs. MADHAVAN NAMBOODIRI
|
July 19, 1967 |
KRISHNA KURUP Vs. AVULLA
|
August 9, 1967 |
KRISHNA PILLAI Vs. RAMAKRISHNAN CHANNAR
|
December 1, 1967 |
KRISHNA PILLAI RAGHAVAN PILLAI Vs. KARTHIAYANI AMMA SARASAMMA
|
November 27, 1967 |
KRISHNAN Vs. ABDULLA
|
November 23, 1967 |
KRISHNAN NAIR Vs. KUNJAN PILLAI
|
November 16, 1967 |
KRISHNAN OONNI Vs. PARAMESWARAN OONNI
|
June 16, 1967 |
KRISHNAN SUKUMARAN Vs. ENFORCEMENT OFFICER COCHIN
|
November 14, 1967 |
KSEB Vs. P H HORMESE THARAKAN
|
December 18, 1967 |
KULATHUNGAL MOTOR CORPORATION Vs. OFFICIAL LIQUIDATOR
|
August 24, 1967 |
KUNHAMINA UMMA Vs. PARU AMMA
|
March 29, 1967 |
KUNHAVULLA HAJEE Vs. KRISHNAN
|
January 28, 1967 |
KUNHI PATTI Vs. RAMAN
|
February 22, 1967 |
KUNHI SOPPI Vs. KUNHIAVALLA
|
January 27, 1967 |
KUNJAN AMMINI Vs. STATE OF KERALA
|
February 22, 1967 |
KUNJU PALLAI PARAMESWARAN PILLAI Vs. THE STATE
|
March 6, 1967 |
LAKSHMI AMMA Vs. KALLIANI AMMA
|
February 13, 1967 |
LAKSHMI AMMA Vs. SAIDUTTY ALIAS KUNHI BAVA
|
January 11, 1967 |
LAKSHMI MARASSIAR Vs. GOPALAKRISHNAN NAMBIYAR
|
November 29, 1967 |
LAKSHMI RAJAMMA Vs. KOCHIKKA AMMA KUNJI
|
June 6, 1967 |
LAKSHMIKUTTY AMMA Vs. NARAYANA PILLAI VELAYUDHA PILLAI
|
January 12, 1967 |
LAKSHMIKUTTY AMMA Vs. PONNU AMMA
|
December 13, 1967 |
LEKSHMIKUTTY AMMA Vs. CHERIYAN
|
February 27, 1967 |
MADHAVAN NAIR Vs. SANKARA PILLAI
|
February 14, 1967 |
MADHAVAN NAIR Vs. RAMAN UNNI KURUP
|
March 21, 1967 |
MALABAR TILE WORKS FEROKE KERALA A PARTNERSHIP FIRM Vs. UNION OF INDIA
|
February 22, 1967 |
MALANKARA RUBBER AND PRODUCE CO LTD Vs. STATE OF KERALA
|
January 24, 1967 |
MALAYALAM PLANTATIONS LTD Vs. INDUSTRIAL TRIBUNAL
|
February 15, 1967 |
MAMMADISSA Vs. ASYAKUTTY UMMA
|
February 24, 1967 |
MANAGER VALIA AMMA THAMPURAN KOVILAKAM ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 24, 1967 |
MANNINKAL KRISHNA KURUP Vs. SWAMIYAR AVERGAL
|
November 6, 1967 |
MARIYAKUTTY Vs. THOMAS FRANGLINE
|
November 7, 1967 |
MARIYUMMA Vs. KUNHAMBU NAIR
|
July 26, 1967 |
MARY Vs. BHASURA DEVI
|
March 17, 1967 |
MASSILAMONY THANKAYYAN Vs. VELAYUDHAN NADAR
|
March 30, 1967 |
MATHAI KOCHUMMAN Vs. CHACKO MATHEW
|
March 4, 1967 |
MATHEN SIMON Vs. OUSEPH MATHAI
|
July 24, 1967 |
MAYAGOTHI HUSSAIN THAKRU Vs. HASSAN GANDUVAR HASSAN MANIKFAN
|
July 14, 1967 |
MAYIMU ALIAS BAMBATHI BIBI Vs. CHARIYA MALIYAMMAL MAYIMU
|
October 31, 1967 |
MEPPILACHERI KUNINGARATH KUNHI SOOPI Vs. MEPPILACHERI KUNHINGARATH KUNHIAVULLA
|
January 27, 1967 |
MODERN TILE CLAY WORKS Vs. INDUSTRIAL TRIBUNAL, CALICUT
|
September 22, 1967 |
MOIDEEN KUNHI Vs. KUNHIPPU
|
January 16, 1967 |
MUHAMMAD HAJI KAMMU Vs. ETHIYUMMA
|
July 7, 1967 |
MUHAMMEDKUTTY Vs. GOPALA PANICKER
|
October 30, 1967 |
MULTI PURPOSE CO OPERATIVE SOCIETY LTD Vs. NARAYANAN NAIR
|
June 15, 1967 |
MUNICIPAL COMMISSIONER CANNANORE Vs. H K UMMAR
|
April 18, 1967 |
MUNICIPAL PROSECUTOR PALGHAT MUNICIPALITY Vs. R S MANI
|
June 23, 1967 |
N GOVINDAN NAIR Vs. SBT
|
June 23, 1967 |
N HARIHARAN Vs. KERALA STATE
|
February 2, 1967 |
N RAJAMMA Vs. INSPECTOR GENERAL OF PRISONS TRIVANDRUM
|
January 6, 1967 |
N S KURIAKOSE Vs. R T A ERNAKULAM
|
February 23, 1967 |
N SRINIVASAN ADDL DIST AND SESSIONS JUDGE QUILON Vs. STATE OF KERALA
|
July 31, 1967 |
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
|
July 5, 1967 |
NALLA KOYA Vs. ADMINISTRATOR UNION TERRITORIES OF LACCADIVES
|
October 5, 1967 |
NARAYANA BHATTA Vs. PURUSHOTHAMA BHATTA AND OTHERS
|
April 7, 1967 |
NARAYANAN ASARI RAGHAVAN ASARI Vs. VELAYUDHAN NAIR KRISHNAN NAIR
|
December 14, 1967 |
NARAYANAN NAIR Vs. STATE OF KERALA
|
December 19, 1967 |
NARAYANAN NAIR Vs. STATE OF KERALA
|
March 8, 1967 |
NARAYANAN NAIR Vs. SANKARAN THARAKAN
|
January 23, 1967 |
NARAYANAN NAMBOODIRI Vs. N.K. SESHAN AND OTHERS
|
August 18, 1967 |
NARAYANAN NAMBOODIRI Vs. N. K. SESHAN
|
August 8, 1967 |
NARAYANAN NAMBOODIRI KARNAVAN Vs. APPUKUTTY NAIR
|
November 30, 1967 |
NARAYAUA PILIAI VASUDEVAN PILLAI Vs. STATE OF KERALA
|
December 20, 1967 |
NATARAJAN Vs. STATE
|
April 18, 1967 |
NATIONAL STEAMSHIP CO LIMITED Vs. ABU
|
June 2, 1967 |
NAVANEETHALAL P LALAN Vs. MANILAL DAMJI
|
June 16, 1967 |
NEELAKANTA IYER SUBRAMANIA IYER Vs. RAMAKRISHNA IYER VENKITACHALAM IYER
|
December 22, 1967 |
OUSEPH Vs. ORIENT UNION BANK LTD
|
July 27, 1967 |
P C CHERIYAN Vs. KURVILLA
|
November 30, 1967 |
P GANGADHARAN PILLAI Vs. CONTROLLER OF ESTATE DUTY ERNAKULAM
|
December 6, 1967 |
P GANGADHARAN PILLAI Vs. STATE OF KERALA
|
August 14, 1967 |
P I IDICULA Vs. PADMANABHAN NAIR
|
July 14, 1967 |
P K ALI Vs. FOOD INSPECTOR TELLICHERRY
|
August 22, 1967 |
P K THANKAPPAN Vs. GANAPATHY IYER
|
January 31, 1967 |
P N KESAVAN Vs. LEKSHMY AMMA MADHAVI AMMA
|
January 31, 1967 |
P P LOOKE Vs. N J MATHEW
|
July 13, 1967 |
P R FRANCIS Vs. A V ARYIAN
|
August 24, 1967 |
P T CHACKO Vs. NAINAN CHACKO
|
July 21, 1967 |
P T JOY Vs. MATHEW ABRAHAM
|
March 8, 1967 |
P T MOHAMMED ALI Vs. HAMI BAPPU ALIAS AHAMMED SAIT
|
February 17, 1967 |
P V KUNHIKANNAN Vs. STATE OF KERALA
|
October 20, 1967 |
P. GANGADHARAN PILLAI Vs. CONTROLLER OF ESTATE DUTY, ERNAKULAM
|
December 1, 1967 |
PADMANABHA PILLAI Vs. GOURI AMMA
|
November 22, 1967 |
PADMANABHAN MENON T K Vs. INDIAN ALUMINIUM COMPANY LTD
|
September 5, 1967 |
PADMANABHAN MOOSAD Vs. PARVATHI MANAYAMMA
|
February 21, 1967 |
PADMANABHAN NAIR Vs. KALLYANI AMMA
|
March 15, 1967 |
PADMANABHAN NARAYANAN Vs. PADMANABHA PILLAI GOPALA PILLAI
|
December 12, 1967 |
PALLIVASAL CO-OPERATIVE CARDAMOM PRODUCING SOCIETY, LTD Vs. STATE OF KERALA
|
June 12, 1967 |
PANANGAT KUNHIPARAN Vs. POZHANGAVIL THEKKEMADATHIL VENKITESWARA NAICKEN
|
March 14, 1967 |
PAPPU Vs. DAMODARAN
|
September 1, 1967 |
PARAMESWARAN NAIR Vs. LAKSHMIAMMA
|
June 23, 1967 |
PARAMESWARAN NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 21, 1967 |
PARAMESWARAN PILLAI GOPINATHAN PILLAI Vs. STELLA PHENES
|
March 8, 1967 |
PATHU Vs. KATHBESA
|
June 13, 1967 |
PATHUMMA BEEVI P K Vs. CHIEF SECRETARY TO GOVERNMENT OF KERALA
|
August 30, 1967 |
POPMULI MANAKKAL PARAMESHWARAN NAMBUDRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 21, 1967 |
POULOSE Vs. UNION OF INDIA UOI
|
August 22, 1967 |
POULOSE Vs. SANKARA VARRIER
|
September 5, 1967 |
POULOSE K V Vs. ASSISTANT EDUCATIONAL OFFICER
|
May 29, 1967 |
PROVIDENT FUND INSPECTOR Vs. MANI P S FORMERLY LESSEE SREE KRISHNA TALKIES
|
July 5, 1967 |
PROVIDENT FUND INSPECTOR Vs. N S S CO-OPERATIVE SOCIETY
|
September 6, 1967 |
R Vs. P
|
May 29, 1967 |
R M SUBRAMANIA IYER Vs. INCOME TAX OFFICER KOTTAYAM
|
July 11, 1967 |
RAJALAKSHMI Vs. STATE OF KERALA
|
June 28, 1967 |
RAJASABAI Vs. M S K SUBBIAH
|
June 28, 1967 |
RAMAKRISHNA IYER Vs. MOHAMMED KUNJU
|
January 6, 1967 |
RAMAN Vs. AMMEDUTTY
|
May 24, 1967 |
RAMAN Vs. STATE OF KERALA
|
November 2, 1967 |
RAMAN KUMARAN Vs. ABOOBACKER KUNHI
|
July 6, 1967 |
RAMJI RAO Vs. CHINDAN NAIR
|
July 28, 1967 |
RANGARAJU KOUNDAN Vs. BALASUBRAMANIAN
|
November 24, 1967 |
RATHI VARGHESE FALSELY CALLED RATHI PONNEN Vs. T J PONNEN
|
May 29, 1967 |
RATNAVALLI AMMA Vs. KUNCHIKUTTY AMMA
|
January 24, 1967 |
REBEKKA BEBI BAI Vs. JAPAMONY
|
January 28, 1967 |
S GOVINDA MENON Vs. UNION OF INDIA
|
February 2, 1967 |
S VENUGOPALA VARMA RAJAH Vs. CAIT
|
August 16, 1967 |
SAIDALIKUTTY Vs. AMINA BEEVI UMMA
|
January 4, 1967 |
SAIDU MUHAMMED Vs. BHANUKUTTAN EXECUTIVE OFFICER CHAVARA PANCHAYAT
|
September 8, 1967 |
SANKARA NABAYANA IYER Vs. RADHA BAI
|
November 14, 1967 |
SANKARA NARAYANA TRANSPORT Vs. CHANDRAN
|
October 4, 1967 |
SANKARANKUTTY NAIR Vs. EXECUTIVE OFFICER, ANJUMURTHY DEVASWOM
|
June 19, 1967 |
SARADAMMA Vs. RANGANATHAN
|
July 22, 1967 |
SAVITHRI AMMA Vs. NANI AMMA
|
October 6, 1967 |
SEBASTIAN Vs. OFFICIAL RECEIVER DISTRICT COURT KOTTAYAM
|
February 10, 1967 |
SEKHARAN NAIR Vs. KRISHNAN NAIR
|
August 11, 1967 |
SESHA IYER Vs. AMMINI ALIAS PARU AMMA
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June 20, 1967 |
SOUTH INDIAN CORPORATION PRIVATE LTD Vs. STATE OF KERALA
|
September 5, 1967 |
SOUTHERN INDIA TEA ESTATES CO LTD Vs. STATE OF KERALA
|
July 3, 1967 |
SREEDHARAN Vs. SREEDHARAN EMBRANDIRI
|
June 6, 1967 |
SRINIVAS PRINTING WORKS Vs. STO KASARAGOD
|
May 22, 1967 |
SRINIVASA PRINTING WORKS Vs. SALES TAX OFFICER KASARAGOD
|
May 22, 1967 |
STATE Vs. KUNHIMALU AMMA
|
August 11, 1967 |
STATE OF KERALA Vs. K.P. BALAKRISHNAN
|
November 13, 1967 |
STATE OF KERALA Vs. SREEDHARAN
|
March 15, 1967 |
STATE OF KERALA Vs. CHACKO
|
September 7, 1967 |
STATE OF KERALA Vs. K SREEDHARAN
|
August 7, 1967 |
STATE OF KERALA Vs. RENGANATHA REDDIAR
|
July 21, 1967 |
STATE OF KERALA Vs. MAHADEVA IYER VENKITA SUBRAMANIA IYER
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October 30, 1967 |
STATE OF KERALA Vs. KUNJAYI
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November 7, 1967 |
STATE OF KERALA Vs. WILFRED
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November 15, 1967 |
STATE OF KERALA Vs. PATHUMMA
|
December 18, 1967 |
STO PONNANI Vs. CHERU
|
July 25, 1967 |
SUBRAMANIA IYER P K Vs. COMMISSIONER OF GIFT TAX
|
September 8, 1967 |
SUBRAMANIA IYER R M Vs. INCOME TAX OFFICER
|
July 11, 1967 |
SUBRAMONIA BHATTA Vs. KESAVA BHATTA
|
September 8, 1967 |
SUBRAMONIA IYER Vs. VENKITACHALAM IYER
|
December 22, 1967 |
SUBRAMONIA IYER Vs. JOSEPH GEORGE
|
November 6, 1967 |
SUBURBAN BANK PRIVATE LTD Vs. THARIATH
|
July 3, 1967 |
SUKUMARAN Vs. STATE OF KERALA
|
June 7, 1967 |
SULAIMAN SAIT MOHAMED YOUSUF SAIT Vs. STATE
|
July 31, 1967 |
SUNDARAM CHETTIAR S Vs. GOPALAN K
|
January 31, 1967 |
SURENDRAN Vs. RAMACHANDRAN NAIR
|
May 31, 1967 |
SWARAJ MOTORS PRIVATE LTD Vs. T R RAMAN PILLAI
|
December 1, 1967 |
SYED MOHAMMAD SAHEB S N Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1967 |
T A OUSEPH Vs. STATE OF KERALA
|
January 16, 1967 |
T C BALAKRISHNAN MENON Vs. T R SUBRAMANIAN
|
June 12, 1967 |
T MERCY Vs. V M VARUGHESE AND STATE
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November 30, 1967 |
T P SEETHARAMAN Vs. K SEKHARAN NAIR
|
August 31, 1967 |
TAHSILDAR QUILANDY Vs. VISWANATHAN
|
November 13, 1967 |
TATA OIL MILLS LTD. Vs. SALES TAX OFFICER
|
June 6, 1967 |
THANKAPPAN NAIR Vs. OMANAYAMMA
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December 22, 1967 |
THANKAPPAN P K Vs. VIDHYARAMBHAM PRESS AND BOOK DEPOT
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December 11, 1967 |
THOLUR PANCHAYAT Vs. DISTRICT COLLECTOR TRICHUR
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June 30, 1967 |
THOMAS Vs. LUKA
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October 16, 1967 |
UNICHIRAKUTTY Vs. KUTTIMALU
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January 25, 1967 |
UNIVERSITY OF KERALA Vs. SURESH KOSITY GEORGE
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October 16, 1967 |
UNNIKRISHNA KURUP Vs. RAMUNNI NAIR
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July 13, 1967 |
V HARIHARAN PILLAI Vs. STATE OF KERALA
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January 31, 1967 |
V K VASUDEVAN NAMBOODIRI Vs. V K SAROJINI AMMA
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March 30, 1967 |
V STANUNATHAN HEALTH INSPECTOR Vs. A A AZIZ
|
June 8, 1967 |
VARGHESE JOSEPH Vs. MATHEW THOMAS
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July 4, 1967 |
VARGHESE MOHANNAN Vs. VARGHESE YATHAI
|
November 9, 1967 |
VARGHESE UTHUPPU Vs. P K SREEDHARA PANICKER
|
January 18, 1967 |
VARKEY JOSEPH Vs. CHANDAPILLAI VARKEY
|
June 30, 1967 |
VELLAKUTTY Vs. KARTHYAYANI
|
May 29, 1967 |
VELOO Vs. OFFICIAL RECEIVER DISTRICT COURT ALLEPPEY
|
June 28, 1967 |
VENUGOPALA VARMA RAJAH S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 16, 1967 |
VILSY DANIEL Vs. CORPORATION OF TRIVANDRUM
|
March 21, 1967 |
VISWANATHA IYER Vs. KUNJU EZHUTHASSAN
|
July 4, 1967 |
VISWANATHAN Vs. AKTHETHARA PANCHAYAT
|
February 3, 1967 |
WEST COAST EMPLOYERS FEDERATION WILLINGDON Vs. STATE OF KERALA
|
March 6, 1967 |
WIRELESS INSPECTOR CANNANORE Vs. MUHAMMAD KUNHI
|
October 10, 1967 |
WORKMEN OF TRAVANCORE RAYONS LTD Vs. MANAGER TRAVANCORE RAYONS LTD
|
January 18, 1967 |