REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GOIPINATHA MENON Vs. REGIONAL TRANSPORT AUTHORITY	February 17, 1966
A P POTHEN Vs. HINDUSTAN TRADING CORPORATION P LTD	July 22, 1966
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 23, 1966
ABDU Vs. MARAKKAR	January 10, 1966
ABDUL AZIZ K M Vs. DEPUTY INSPECTOR-GENERAL OF POLICE	January 29, 1966
ABDUL HAMEED RAWTHER Vs. BALAKRISHNA PILLAI	June 16, 1966
ABDUL KHADER Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION	December 12, 1966
ABDUL SUKKOOR Vs. MUHAMMED DIRAR	June 17, 1966
ABOOBAKER Vs. KADEESA	July 29, 1966
ABRAHAM ISSAC Vs. N S DHAR	September 30, 1966
ABUBACKER M Vs. COMMISSIONER OF INCOME TAX	June 15, 1966
AHAMMAD KANNA Vs. MUHAMMED HANEEF	June 29, 1966
AHAMMED Vs. ATTORNEY GENERAL OF INDIA	August 23, 1966
ALEXANDER AND CO Vs. CIT KERALA	July 19, 1966
ALEYAMMA GEORGE Vs. MATHAI GEORGE ALIAS K M GEORGE	August 26, 1966
ALIKOYA Vs. LAKSMI AMMA	May 31, 1966
ALIYARUKUNJU HAMSAKUTTY Vs. FOOD INSPECTOR MANNANCHERRY PANCHAYAT	January 28, 1966
ALPHONSE LIGOURI Vs. COURT LIQUIDATOR	September 20, 1966
AMALGAMATED MALABAR ESTATES P LTD Vs. STATE OF KERALA	August 12, 1966
AMMAD Vs. KUNHAMMAD	August 23, 1966
AMMAD HAJI Vs. KELU	February 24, 1966
AMMAD KOYA Vs. STATE OF KERALA	June 24, 1966
AMMINI AMMA Vs. STATE OF KERALA	August 25, 1966
AMMU ALIAS MADHAVI Vs. GOVINDAN NAIR	April 4, 1966
ANNAMMA CHACKO Vs. A C MATHEW	November 10, 1966
ANTONY Vs. MATHEW	December 12, 1966
APPAKANNU MUHAMMED HANEEFA Vs. NARAYANI PILLA THANKAMMA PILLA	July 13, 1966
APPU Vs. KUNHILAKSHMI AMMA	July 5, 1966
ARIKAT ABDUL KADER Vs. MALLISSERI KRISHNAN NAMBUDIRIPAD	February 17, 1966
ASSEENAR HAJI Vs. KUNHIKANNAN	September 12, 1966
ASSISTANT EDUCATIONAL OFFICER Vs. MOHAMMED	July 14, 1966
ATHICHAN KOCHU Vs. MATHAI	June 2, 1966
AUTO TRANSPORT UNION P LTD Vs. CARDAMOM MARKETING CO LTD	February 23, 1966
AYISSABI Vs. CHOYI	June 2, 1966
AYYAPPAN Vs. KURUMPA MEMA	February 3, 1966
B MOOSA MOHAMMAD Vs. AMIN	September 9, 1966
BABU AHAMMAD KABIR Vs. PRINCIPAL MEDICAL COLLEGE KOZHIKODE	July 14, 1966
BABY Vs. STATE OF KERALA	January 10, 1966
BALAN Vs. STATE OF KERALA	November 18, 1966
BAVA CHERIYAN Vs. MUNICIPAL COUNCIL KOTTAYAM	December 14, 1966
BAVAJEE FAKKIR MUHAMMED Vs. STATE OF KERALA	September 14, 1966
BHAGAVATHI PILLAI Vs. PONNAMMA PILLAI	March 21, 1966
BHAGAVATHY AMMA Vs. NARAYANA PILLAI	June 3, 1966
BHANUMATHI Vs. EAPPEN	January 6, 1966
BHANUMATHI Vs. EAPPEN	February 14, 1966
BIYYATHUMMA Vs. BALAN ACHARI	May 30, 1966
BRUNTON AND CO ENGINEERS LTD Vs. FRANCIS N L	March 4, 1966
C B XAVIER COCHIN Vs. FOOD INSPECTOR MATTANCHERRY MUNICIPALITY	December 20, 1966
C K KOCHITTIATHI Vs. STATE OF KERALA	December 15, 1966
C K MADHAVAN NAIR Vs. REGISTRAR HIGH COURT OF KERALA ERNAKULAM	November 17, 1966
C V A HYDROSS AND SON Vs. JOSEPH SANJON	September 6, 1966
C V MATHEW Vs. DIRECTOR OF MUNICIPALITIES	August 19, 1966
C.P.RAMAN NAIR Vs. ADDL.DISTRICT MAGISTRATE	November 9, 1966
CERU Vs. STO PONNANI	July 8, 1966
CHACKO Vs. KOCHUMMAN	March 22, 1966
CHANDRASADANI AND COMPANY Vs. STATE OF KERALA	March 21, 1966
CHANDRASEKHARAN Vs. STATE	July 7, 1966
CHANDRASEKHARAN NAIR Vs. THE COLLECTOR OF PALGHAT	June 24, 1966
CHANDRAVATHI AMMA Vs. CHERIPURAM PAYAPATTILLATH	March 14, 1966
CHANDUKUTTY M P Vs. ADMINISTRATIVE OFFICER GOVERNMENT MEDICAL COLLEGE	October 28, 1966
CHANDY Vs. STATE OF KERALA	November 24, 1966
CHEERAN SANKARAN Vs. NARAYANAN RAJAPPAN	July 7, 1966
CHERIA THOMMAN Vs. AVIRA ITTOOP	February 21, 1966
CHERIAN LUKOSE Vs. STATE OF KERALA	December 23, 1966
CHERIAN P JOSEPH Vs. K PRABHAKARAN NAIR	October 14, 1966
CHERIYATI MAMMU Vs. COMMISSIONER TELLICHERRY MUNICIPALITY	October 12, 1966
CHOZHI VASUDEVAN Vs. SREEMATHI AMMA	February 14, 1966
CITY THEATRES PRIVATE LIMITED Vs. SALES TAX OFFICER	October 7, 1966
COMMISSIONER OF INCOME TAX Vs. DEVADASAN	July 13, 1966
COMMISSIONER OF INCOME TAX Vs. HASSAN KOYA P P	July 27, 1966
COMMISSIONER OF INCOME TAX Vs. VENUGOPALA VARMA RAJA	August 3, 1966
COMMISSIONER OF INCOME TAX, ERNAKULAM Vs. DEVADASAN AND OTHERS.	March 13, 1966
COMMISSIONER OF INCOME TAX, KERALA Vs. P.P. HASSAN KOYA	March 27, 1966
COMMISSIONER OF WEALTH TAX KERALA Vs. H H THE MAHARANI OF TRAVANCORE	June 28, 1966
COMMONWEALTH TRUST LTD., CALICUT Vs. INDUSTRIAL TRIBUNAL, CALICUT AND OTHERS	November 2, 1966
CONTROLLER OF ESTATE DUTY Vs. ARUNACHALAM CHETTIAR	March 7, 1966
CONTROLLER OF ESTATE DUTY Vs. ARUNACHALAM CHETTIAR	July 7, 1966
CONTROLLER OF ESTATE DUTY ASST Vs. BALAKRISHNA MENON	November 29, 1966
DAMODARAN Vs. THE REGIONAL TRANSPORT AUTHORITY	June 7, 1966
DAMODARAN Vs. PARAMESWARA PANICKER	January 17, 1966
DAMODARAN SADANANDAN Vs. STATE OF KERALA	September 13, 1966
DEPUTY CAIT AND SALES TAX Vs. MAMMU HAJI	July 13, 1966
DEPUTY CAIT AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. MATHAI	February 4, 1966
DEVAKI Vs. KITTA	December 13, 1966
DEVAKI ANTHARJANAM Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	March 7, 1966
DEVJI GOKULDAS Vs. SALES TAX OFFICER KOZHIKODE	June 27, 1966
DINGOMAL GHANASHANI Vs. HOTCHAND ADVANI	December 5, 1966
DISTRICT REGISTRAR Vs. POPULAR AUTOMOBILES	August 11, 1966
ERNAKULAM RADIO COMPANY Vs. STATE OF KERALA	June 3, 1966
ETTUMANOOR MOTORS (P) LTD Vs. STATE OF KERALA	August 12, 1966
EXECUTIVE OFFICER ELAYAVOOR PANCHAYAT Vs. M BHARATHAN	December 13, 1966
FOOD INSPECTOR CALICUT CORPORATION CALICUT Vs. KARUVATTAVIL APPU	January 25, 1966
FOOD INSPECTOR, CORPORATION OF CALICUT Vs. VINCENT	July 26, 1966
GANGADHARAN Vs. H M D P SABHA	April 1, 1966
GANGADHARAN VAIDYAN V PROPRIETOR SWATANTRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 15, 1966
GAYATRIKUTTY AMMA Vs. BHASKARAN NAIR	February 25, 1966
GENERAL MANAGER WESTERN RAILWAY Vs. LEKSHMI TEXTILES	September 6, 1966
GNANAMANICKAM Vs. STATE OF KERALA	February 25, 1966
GOMATHY AMMAL Vs. PADMAVATHI AMMA	February 1, 1966
GOPALA MENON Vs. SIVARAMA MENON	July 21, 1966
GOPALAKRISHNAN Vs. MURUKAN	August 24, 1966
GOPALAKRISHNAN NAIR Vs. LAND TRIBUNAL CHENGANNUR	August 25, 1966
GOPALAN Vs. MICHLE THRESIA ALIAS ACHAMMA	October 6, 1966
GOPALAN Vs. CHELLAMMA	June 20, 1966
GOPALAN NAMBIAR Vs. STATE OF KERALA	December 1, 1966
GOPALAN NAMBIAR Vs. STATE OF KERALA	January 15, 1966
GOVINDA BHATTA Vs. VENKAPPA BHATTA	June 10, 1966
GOVINDA PAI Vs. RAMA PAI	June 13, 1966
GOVINDA PILLAI RAMAN PILLI Vs. NARAYANAN NAMBOORI	February 10, 1966
GOVINDAN NEELACANTAN Vs. VELAYUDHAN PILLAI MADHAVAN PILLAI	April 5, 1966
H A MOHAMMED HANEEF NOORJAHAN MANZIL Vs. COMMISSIONER OF INCOME-TAX KERALA AT ERNAKULAM	October 14, 1966
HAJI M KADAR MOHAMMED ROWTHER AND COMPANY Vs. STATE OF KERALA	July 21, 1966
HAMEEDU ROWTHER Vs. PADMANABHAN	January 25, 1966
IBRAHIM KUNHI DR K MEDICAL OFFICER PRIMARY Vs. DIRECTOR OF HEALTH SERVICES	June 2, 1966
IN RE: NARASIMHAN & OTHERS Vs. STATE	December 22, 1966
INDIAN TIMBER & PLYWOOD CORPORATION LTD Vs. STATE OF KERALA	February 15, 1966
ITTAN MADHAVAN Vs. OUSEPH JOSEPH	December 1, 1966
ITTIYIL VALIA VEETTIL PUTHEN VETTIL PARUKUTTY AMMA Vs. PERUMANGAT KUNHI OTHRU AMMA SON GOVINDA KURUP	February 17, 1966
IYPE ULAHANNAN Vs. PANCHAYAT BOARD MANJALLUR	July 12, 1966
JACOB MATHEW A Vs. PROFESSOR OF MEDICINE MEDICAL COLLEGE	April 4, 1966
JANAKI AMMA Vs. MEENAKSHI AMMA	May 25, 1966
JANAMMA Vs. JOSEPH	September 5, 1966
JOHN MATHEW Vs. JOSEPH THOMAS	September 5, 1966
JOSE Vs. KURIEN	December 5, 1966
JOSEPH Vs. OUSEPH	July 5, 1966
JOSEPH Vs. GOPINATAHAN NAIR	November 22, 1966
JOSEPH Vs. VARGHESE	February 4, 1966
JOSEPH Vs. STATE OF KERALA	January 15, 1966
JOSEPH CHACKO Vs. CATHOLIC BANK OF INDIA LTD	October 3, 1966
K A MOHAMMED KASSIM Vs. CONTROLLER OF ESTATE DUTY KERALA ERNAKULAM	August 5, 1966
K APPUKUTTAN PANICKER Vs. S K R A K R ATHAPPA CHETTIAR	February 25, 1966
K GOPALA PANICKER Vs. KUMARAN KESAVAN NEDIYAPLANKALAVILA VEEDU	January 25, 1966
K ISWARA WARRIYAR Vs. STATE OF KERALA	June 21, 1966
K KOYATTI VEGETABLE MARKET KOZIKODE Vs. STATE OF KERALA	February 25, 1966
K MAHIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	July 19, 1966
K MOIDBENKUTTY Vs. STO TIRUR	September 20, 1966
K P NAIR Vs. PILAKKAVIL MAVELI KUNHI PARVATHI AMMA	August 23, 1966
K P PAUL Vs. KARTHIYANI	October 20, 1966
K P VARKEY Vs. TALUK SUPPLY OFFICER DEVIKULAM	November 3, 1966
K THANKACHAN Vs. R T A ALLEPPY	September 28, 1966
K THAYAT ALIAS KUNJANATHAN Vs. CTI	October 13, 1966
K.S.E.B. Vs. CHIEF CONSERVATOR OF FORESTS	June 27, 1966
K.T. GOPALAN NAMBIAR Vs. THE TALUK LAND BOARD	November 14, 1966
KALI Vs. KAMALAKSHI AMMA	December 2, 1966
KALI PENNAMMA Vs. ST PAULS CONVENT	May 24, 1966
KANNAKUNNUMMAL AMMED KOYA Vs. STATE OF KERALA	June 24, 1966
KANNINANKANDY KAMANAT ROHINI AMMA Vs. SARVESWARAN	October 12, 1966
KARTHIANI AMMA Vs. SIVARAMA MENON	July 20, 1966
KARUNAKARAN NAIR Vs. RAMAKRISHNAN NAIR	March 23, 1966
KASI IYER Vs. STATE OF KERALA	March 18, 1966
KERALA CERAMICS LTD Vs. KUNDARA CERAMIC STAFF ASSOCIATION	February 8, 1966
KERALA STATE Vs. AITO	August 1, 1966
KERALA WATER TRANSPORT CORPORATION LTD Vs. STATE	October 25, 1966
KERALA WATER TRANSPORT CORPORATION LTD Vs. STATE	November 24, 1966
KESAVA KURUP KUNJURAMA KURUP Vs. NARAYANA KURUP PARAMESWARA KURUP	November 9, 1966
KESAVA PILLAI Vs. SENIOR SUPERINTENDENT OF POST OFFICES	November 2, 1966
KESAVA PILLAI Vs. SREEDHARAN PILLAI	December 1, 1966
KESAVAN KOCHUVELU Vs. GOPINATHAN NAIR	January 29, 1966
KESAVAN MATHEVAN Vs. GOVINDAN SOMAN	March 9, 1966
KOCHANUVELLI KUNHAMMAD Vs. STATE OF KERALA	January 18, 1966
KOCHUKUNJU AMMA GOURI AMMA Vs. KRISHNAN NAIR NARAYANAN NAIR	August 2, 1966
KOCHUNNI KARTHA Vs. BALARAMAN	January 28, 1966
KOITAMKULANGARA DEVASWOM Vs. BHARGAVI AMMA	August 25, 1966
KORANGAPPA RAI Vs. STATE OF KERALA	August 5, 1966
KOYA Vs. AITO	October 5, 1966
KRISHNA AND BROS Vs. COMMISSIONER OF INCOME TAX	August 22, 1966
KRISHNA BHATTA Vs. CHOMA BANTA	June 13, 1966
KRISHNA MENON Vs. KASIVISWANATHA VARMA RAJA	August 22, 1966
KRISHNA PILLAI Vs. PARAMESWARAN PILLAI	June 7, 1966
KRISHNA PILLAI Vs. PHILIP	January 19, 1966
KRISHNA WARRIER P Vs. COMMISSIONER OF INCOME TAX	August 24, 1966
KRISHNAN Vs. CHERIYA MOIDEENKUTTY	April 6, 1966
KRISHNAN NAIR Vs. SIVRAMAN NANBUDIRI	December 23, 1966
KRISHNAN NAIR Vs. ABDU	December 17, 1966
KRISHNAN NAIR SANKARAN NAIR Vs. S. CHELLAPPAN PILLAI	January 15, 1966
KRISHNAN NEELAKANTAN Vs. KRISHNAN KOCHUKANNAN	June 29, 1966
KRISHNARAJAN Vs. DORASWAMY CHETTIAR	February 28, 1966
KUMARAN NAIR Vs. MARIAPPAN PILLAI	November 17, 1966
KUMARAN NARAYANAN Vs. NARAYANA KAIMAL	March 1, 1966
KUNHALAUMMA Vs. INCOME TAX OFFICER	September 16, 1966
KUNHALI HAJI N Vs. COMMISSIONER OF INCOME TAX	August 3, 1966
KUNHAPPU Vs. MADHAVI	December 7, 1966
KUNHI MADHAVAN VAZHUNNAVAR Vs. ABDULLA	May 27, 1966
KUNHIKANARAN Vs. STATE OF KERALA	July 14, 1966
KUNHIRAMAN NAIR Vs. ANNAKUTTY	November 14, 1966
KUNJAYYAPPAN KATTUPARAMBIL MAMU Vs. MARIAM	January 27, 1966
KUNJULEKSHMI AMMA Vs. VELAYUDHAN NADAR	February 1, 1966
KURIAN CHACKO Vs. STATE OF KERALA	January 27, 1966
KURIEN V K AND K P GEORGE Vs. COMMISSIONER OF INCOME TAX	July 12, 1966
KURUVILA MARKOSE Vs. VARKEY VARKEY	March 11, 1966
KUTTI VASU Vs. CHAKKY NANI	October 27, 1966
LAILA CHACKO Vs. STATE OF KERALA	November 1, 1966
LAKSHMANAN Vs. STATE OF KERALA	November 8, 1966
LALITHA R PRABHU Vs. KRISHNA ALIAS LAKSHMI BAI	June 7, 1966
LEELA BAI Vs. RESERVE BANK OF INDIA	October 28, 1966
LEKSHMI Vs. PADMANABHAN NADAR	December 19, 1966
LEKSHMI AMMA Vs. KRISHNA PILLAI	June 3, 1966
LEKSHMI PILLAI Vs. CHELLAPPAN PILLAI	April 6, 1966
M A K AND SONS Vs. KUMARA PILLAI P	January 31, 1966
M I CHAKKORU Vs. COMMISSIONER OF INCOME TAX KERALA	August 12, 1966
M K PARAMESWARA KURUP Vs. N KRISHNA PILLAI	January 15, 1966
M K SREEDHARA KURUP Vs. CENTRAL BANKING CORPORATION OF TRAVANCORE LTD	October 27, 1966
M KUTTY HASSAN KUTTY Vs. STO PONNANI	August 1, 1966
M P ALEXANDER AND CO Vs. COMMISSIONER OF INCOME TAX	July 10, 1966
M P LAKSHMI Vs. ASSISTANT EDUCATIONAL OFFICER	September 14, 1966
M P SETHURAMA MENON Vs. THAIPARAMBATH KUNHUKUTTY AMMAS DAUGHTER MEENAKSHI	July 22, 1966
M V ABRAHAM Vs. POTHEN KURUVILA	January 21, 1966
M/S. P.K. TRANSPORT, CALICUT Vs. CALICUT-WYNAD MOTOR SERVICE (P) LTD. AND OTHERS	April 22, 1966
MADHAVAN Vs. STATE OF KERALA	January 5, 1966
MADHAVAN Vs. STATE OF KERALA	February 4, 1966
MADHAVAN K Vs. DIRECTORATE OF PLANT PROTECTION QUARANTINE AND	June 28, 1966
MADHAVI Vs. YAGNESWARA IYER	July 21, 1966
MAHALINGA BHATTA Vs. VENKITARAMANA BHATT	October 10, 1966
MANUEL JOSEPH Vs. THRESSY GEORGE	November 30, 1966
MAROLI ACHUTHAN Vs. KUNHIPATHUMMA	November 29, 1966
MARY Vs. ZACHARIA AND CO LTD	December 9, 1966
MATHA Vs. KANARAN	March 22, 1966
MATHAI ANNAKUTTY EDAVAKA PUTHENPURAYIL Vs. ISAAC IYPE	November 29, 1966
MATHAI MATHEW Vs. CANARA INDUSTRIAL AND BANKING SYNDICATE LTD	September 26, 1966
MATHAI OUSEPH Vs. NARAYANA PILLAI	October 17, 1966
MATHEN GEEVARGHESE Vs. STATE OF KERALA	December 6, 1966
MATHEN MATHEW Vs. KUNJIKA BHARATHI	November 29, 1966
MATHEW KURUVILLA Vs. RAJAGOPALA IYER	June 15, 1966
MATHUKUTTY Vs. THE MUNICIPAL COMMISSIONER SHERTALLAI	January 25, 1966
MEENAKSHI AMMA Vs. EAPPEN	February 3, 1966
MEERA PILLAY MOHAMMED KUNJU KATUVANKAL PUTHEN VEEDU Vs. SUBRAMANIA IYER SANKARA IYER	November 22, 1966
MISRILAL PARASMALL Vs. STO DEVIKULAM	February 21, 1966
MMALAPURAM BUS TRANSPORT PALGHAT Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT	December 2, 1966
MOHAMED Vs. NARAYANAN NAIR	June 30, 1966
MOHAMMAD HANEEF Vs. COMMISSIONER OF INCOME TAX	October 14, 1966
MOHAMMAD KASSIM Vs. CONTROLLER OF ESTATE DUTY	August 5, 1966
MOHAMMAD MEERAKHAN Vs. COMMISSIONER OF INCOME TAX	October 10, 1966
MOIDU Vs. STATE OF KERALA	November 30, 1966
MOIDU Vs. STO, SPECIAL CIRCLE, CANNANORE AND ANOTHER	September 23, 1966
MONTHLY-RATED WORKMEN OF PIERCE LESLIE AND CO Vs. LABOUR COMMISSIONER AND CHIEF CONCILIATION OFFICER KERALA	November 17, 1966
MUHAMMED KUNHI Vs. THASILDAR HOSDURG	July 7, 1966
MUKUNDAN Vs. KUMARAN	December 23, 1966
MUNICIPAL COMMISSIONER TELLICHERRY Vs. V K KANARI VYDIAR	July 28, 1966
MUTHUKRISHNA REDDIAR Vs. CANARA BANK LTD	December 20, 1966
N A SUBRAMONIA CHETTY BROS Vs. A S P SUBBAYYA PILLAI	June 7, 1966
N J THOMAS Vs. STATE OF KERALA	April 5, 1966
N KRISHNA PILLAI Vs. SBT	November 18, 1966
N SADANANDA PAI AND CO Vs. CANNANORE MUNICIPAL COUNCIL	October 31, 1966
NALAKATH PAREEKUTTY HAJI Vs. CHERACHAM VEETTIL PUTHAM PURAYIL MARIYAKUTTY UMMA AND	July 20, 1966
NARAYANA MENOKI Vs. RAMAN NAIR	December 19, 1966
NARAYANA PILLAI Vs. BALAKRISHNA PILLAI	November 18, 1966
NARAYANA PILLAI GOPALA PILLAI Vs. KRISHNA PILLAI CHELLAPPAN PILLAI	January 5, 1966
NARAYANA PILLAI KRISHNA PILLAI Vs. DAMODARAN PILLAI VELAYUDHAN PILLAI	June 10, 1966
NARAYANAN NAMBOODIRIPAD Vs. THOMAKUTTY	September 14, 1966
NARAYANAN SOMAN Vs. ITTY KURUVILLA	September 5, 1966
NARAYANI AMMA KALLIYANI AMMA Vs. NARAVANI AMMA LEKSHMI AMMA	May 24, 1966
NECHUPADAM CONSTRUCTION ENGINEERING CONTRACTORS Vs. EXECUTIVE ENGINEER POTHUNDI	July 14, 1966
NEROTH C C PROPRIETOR SESSIONS COMPANY Vs. GOVINDA KURUP K	October 14, 1966
NEW ERA MANUFACTURING CO LTD Vs. STATE	December 22, 1966
O.T. MOHANACHANDRAN Vs. CHAIRMAN, COCHIN PORT TRUST, COCHIN	March 16, 1966
OFFICIAL RECEIVER ERNAKULAM DISTRICT COURT Vs. KASSIM MOOSA SAIT	February 1, 1966
OUSEPH AND SONS Vs. COMMISSIONER OF INCOME TAX, KERALA	March 4, 1966
OUSEPH CHACKO Vs. SARASWATHI ANTHERJ ANAM	September 12, 1966
OUSEPH CHACKO Vs. AYISSUMMA	August 19, 1966
OUSEPH VARKEY Vs. OUSEPH JOSEPH	January 15, 1966
P A ASMA BEEVI Vs. COMMISSIONER MUNICIPAL COUNCIL ERNAKULAM	August 11, 1966
P C VELAYUDHAN Vs. C L VARKEY	January 6, 1966
P D PAUL Vs. TAHSILDAR CHITTOOR	October 4, 1966
P K TRANSPORT CALICUT Vs. CALICUT WYNAD MOTOR SERVICE P LTD	April 29, 1966
P KUNHALUMMA Vs. INCOME-TAX OFFICER B WARD CALICUT	September 16, 1966
P M KURIAN Vs. PRINCIPAL GOVERNMENT VICTORIA COLLEGE PALGHAT	September 15, 1966
P M M PILLAYATHIRI AMMA Vs. K LAKSHMI AMMA	June 6, 1966
P M MOHAMMED MEERAKHAN Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM	October 10, 1966
P M SEBASTIAN Vs. RUBBER BOARD	March 14, 1966
P M YUSUFF Vs. THAYOOB SAIT	March 31, 1966
P NARAYANA PILLAI Vs. KUNJU KUNJU GOPALAN	April 6, 1966
P R MAMOO Vs. MANAGER MOOVERI MAPALA L P SCHOOL	April 19, 1966
P V MUHAMMED Vs. COLLECTOR OF PALGHAT	July 25, 1966
P.P. LOOKE Vs. N.J. MATHEW	July 13, 1966
PADMANABHAN Vs. APPU	January 6, 1966
PADMANABHAN NAMBIAR Vs. STATE OF KERALA	July 21, 1966
PADMANABHAN PANKAJAKSHAN Vs. AYYAPPAN NARAYANAN	February 9, 1966
PALAI CENTRAL BANK Vs. K A SAITHALI	October 25, 1966
PALLASANNA HANEEFA Vs. STATE OF KERALA	January 17, 1966
PANTHALAKUNNUMMAL POKKUTTYS DAUGHTER KUNHEEMA UMMA Vs. PUTHALATH BALAKRISHNAN NAIR	June 21, 1966
PARAMESWARAN PILLAI Vs. KUMARAN NAIR	December 1, 1966
PAREED LUBBA MUHAMMED LUBBA Vs. K K NEELAMBARAN EXECUTIVE OFFICER THODUPUZHA PANCHAYAT	October 28, 1966
PARRY AND CO LTD Vs. UNION OF INDIA	August 19, 1966
PERUMBAVOOR MERCHANTS ASSOCIATION Vs. PERUMBAVOOR MUNICIPAL COUNCIL	March 22, 1966
PETTA ALIAS PATTABI Vs. FOOD INSPECTOR	August 8, 1966
PHIPSON AND COMPANY LIMITED ERNAKULAM Vs. STO SPECIAL CIRCLE ERNAKULAM	September 13, 1966
PLANTATION CORPORATION OF KERALA LTD Vs. PURUSHOTHAMAN NAIR K RETIRED INDUSTRIAL	October 3, 1966
POTHEN JOSEPH AND SONS Vs. STATE OF KERALA	July 20, 1966
PYLEE Vs. TAX RECOVERY OFFICER	October 7, 1966
PYLEE PILLAI AND COMPANY Vs. KSEB TRIVANDRUM	April 6, 1966
R SREEDHARAN Vs. M V A DIAS	February 8, 1966
R.K. MOTORS AND TIMBERS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX KERALA	March 5, 1966
RADHAKRISHNA REDDIAR Vs. CONTROLLER OF ESTATE DUTY	August 12, 1966
RAGHAVAN Vs. ABHAS	April 5, 1966
RAGHUNATHAN Vs. BALASUBRAMONYAM	December 7, 1966
RAJA GOPALAN Vs. RAJAMMA	June 30, 1966
RAMAKRISHNA AYYAR S Vs. STATE OF KERALA	November 4, 1966
RAMAN Vs. JANARDHANA PAI	November 9, 1966
RAMAN Vs. SPECIAL TAHSILDAR KOZHIKODE	November 18, 1966
RAMAN Vs. DISTRICT COLLECTOR ERNAKULAM	November 2, 1966
RAMAN Vs. KUNCHU	June 3, 1966
RAMAN DAMODARAN ASAN Vs. T G MATHEW	September 9, 1966
RAMAN RAGHAVAN Vs. STATE OF KERALA	December 12, 1966
RAVI NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	November 14, 1966
RE Vs. FR K M JOHN V DIVAKARA MENON	February 14, 1966
RENGANATHA PAI Vs. PARUKUTTY AMMA ALIAS THANKAMMA	July 25, 1966
REV FATHER SEBASTIAN ONAMKULAM Vs. K KARUNAKARAN	October 25, 1966
RIBERA Vs. KURIEN	February 4, 1966
SAMIKUTTY Vs. GOPALAN	January 10, 1966
SAMIKUTTY Vs. GOPALAN	January 1, 1966
SAMUEL M J Vs. CHIEF CONSERVATOR OF FORESTS	February 24, 1966
SANKARA PILLAI Vs. CHANDRAN PILLAI	November 3, 1966
SARASWATHI Vs. MUNSIFF CHOWGHAT	November 2, 1966
SESHAN V MANAGER UMAYAL WEAVING Vs. INSPECTOR OF FACTORIES	September 23, 1966
SHEIKRIYAMMADA NALLA KOYA Vs. ADMINISTRATOR UNION TERRITORY OF LACCADIVES MINICOY AND	October 19, 1966
SINNAMMU AMMA Vs. NARAYANIKUTTY AMMA	March 11, 1966
SOOLAPANI VARIYAR Vs. PADMAVATHY AMMA	July 25, 1966
SREE DEVI AMMA Vs. RUGMINI AMMA	July 13, 1966
SREE RAMAIAH VENKITESHIAH AND CO. Vs. SUNDARESWARAN	September 22, 1966
SREEDHARAN Vs. STATE OF KERALA	August 11, 1966
SREEDHARAN Vs. LABOUR COURT QUILON	February 8, 1966
SRIKANDATH GOVINDA MENON Vs. UNION OF INDIA	January 5, 1966
STANES MOTORS SOUTH INDIA LTD Vs. STATE OF KERALA	November 7, 1966
STATE BANK OF TRAVANCORE Vs. A K NANAN	August 16, 1966
STATE OF KERALA Vs. P C ABRAHAM	July 15, 1966
STATE OF KERALA Vs. CHERIAN SECARIAH	July 27, 1966
STATE OF KERALA Vs. SCARIAH	July 27, 1966
STATE OF KERALA Vs. RAMAN NAIR	August 5, 1966
STATE OF KERALA Vs. K CHEKKOOTTY	August 3, 1966
STATE OF KERALA Vs. VALAYUDHAN SIVANANDAN	November 8, 1966
STATE OF KERALA Vs. KERALA WATER TRANSPORT CORPORATION LTD	October 25, 1966
STATE OF KERALA Vs. K GOPALAN NAIR	October 20, 1966
STATE OF KERALA Vs. PHARMACEUTICALS AND CHEMICALS P LTD	January 15, 1966
STATE OF KERALA Vs. HAJI K HAJI K KUNHIPPOKKER KUTTY NAHA	July 7, 1966
STATE OF KERALA Vs. NANOO VYDIAN	December 23, 1966
STATE OF KERALA Vs. NELLITHANAM RUBBER & PRODUCE	June 10, 1966
STEPHEN CHACKO Vs. NARAYANA AIYER GANAPATHY AIYER	July 15, 1966
SUBRAMANIAM CHETTIAR Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY	August 8, 1966
SUBRAMONIA IYER Vs. STATE OF KERALA	November 22, 1966
SUKUMARAN Vs. NARAYANA PILLAI	August 9, 1966
SWAMI SATCHITHANAND Vs. ADDITIONAL ITO KOZHIKODE	March 29, 1966
SWAMINATHA PILLAI VELAPPAN PILLAI Vs. PARAMESWARAN PILLAI GOVINDA PILLAI	July 22, 1966
T C N MENON Vs. UNION OF INDIA	June 17, 1966
T J PONNEN Vs. M C VARGHESE	November 1, 1966
T J POONEN Vs. RATHI VARGHESE	March 18, 1966
T K MENON AND CO Vs. DISTRICT LABOUR OFFICER	March 10, 1966
T K MENON AND CO CALICUT Vs. DISTRICT LABOUR OFFICER KOZHIKODE	June 2, 1966
TEEKOY RUBBERS Vs. STATE OF KERALA	August 23, 1966
THAYAT Vs. COMMISSIONER OF INCOME TAX	October 13, 1966
THIRUMANGALATH NELLIOTAN AMMU Vs. THIRUMANGALATH NELLIOTAN GOVINDAN NAIR	April 4, 1966
THOMAS Vs. BHASKARAN NAIR	December 7, 1966
THOMAS VARGHESE Vs. JOSEPH THOMAS	September 5, 1966
THOMMEN THOMMEN Vs. USAMIKHAN	July 29, 1966
TRAVANCORE TEA ESTATES COMPANY LTD Vs. EXECUTIVE OFFICER ARUDAI PANCHAYAT	October 20, 1966
UMA ANTHERJANAM Vs. GOVINDARU NAMBOODIRIPAD	August 24, 1966
UNITED MERCANTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 1966
V ANANTHANARAYANA IYER Vs. STATE OF KERALA	December 2, 1966
V K KOMBI ACHAN Vs. C K CHIDAMBARA IYER	June 17, 1966
V M RAVI NAMBUDIRIPAD Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX	November 14, 1966
V RATNA SHENOY Vs. S A PRABHU	October 5, 1966
V S AYYAPPAN Vs. STATE OF KERALA	July 18, 1966
V.K. KURIEN & K.P. GEORGE Vs. COMMISSIONER OF INCOME TAX, KERALA	March 12, 1966
V.O.OUSEPH Vs. CIT	July 4, 1966
V.S. IYER Vs. STATE OF KERALA	September 9, 1966
VARANDARAPALLY PANCHAYAT Vs. COCHIN MALABAR ESTATES LTD	September 22, 1966
VARGHESE Vs. THE STATE OF KERALA	April 5, 1966
VARGHESE Vs. THOMAS	January 15, 1966
VARGHESE P C Vs. UNION OF INDIA UOI	October 27, 1966
VARIED PORINCHUKUTTY Vs. STATE OF KERALA	November 29, 1966
VARKEY Vs. DEVASSY	July 25, 1966
VARKEY PAILY Vs. KURIAN AUGUSTHY	November 18, 1966
VARKEY PAILY MADATHIKUDIYIL PULINTHANAM Vs. STATE OF KERALA	September 9, 1966
VASU Vs. STATE OF KERALA	July 18, 1966
VASUDEVA MENON Vs. RATNAM	July 5, 1966
VASUDEVAN NAIR Vs. STATE OF KERALA	November 24, 1966
VASUDEVAN NAMBEESAN Vs. MARIMUTHU PANDARAN	August 9, 1966
VEERAPPAN CHETTIAR Vs. CHOLACHI ACHI	June 8, 1966
VELAYUDHAN Vs. R.T.A., KOTTAYAM & ANOTHER	January 6, 1966
VELUKUTTY Vs. SALES TAX APPELLATE TRIBUNAL	November 15, 1966
VENKATARAMANA BHATTA Vs. MADHAVA BHATTA	April 4, 1966
VENKATARAMANA BHATTA Vs. MADHAVA BHATTA & OTHERS	February 4, 1966
VENUGOPALA VARMA RAJAH Vs. CONTROLLER OF ESTATE DUTY	August 28, 1966
VENUGOPALA VARMARAJAH Vs. CONTROLLER OF ESTATE DUTY KERALA	August 26, 1966
VIJAYAMMA Vs. GANGADHARAN	December 20, 1966
VIJAYAMMA Vs. THANKAPPAN PILLAI	December 13, 1966
WEST COAST EMPLOYERS FEDERATION WILLINGDON ISLAND Vs. STATE OF KERALA	August 26, 1966

Year 1966 of HIGH COURT OF KERALA

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