|
ANNIE JOHN Vs. D.P.I. TRIVANDRUM
|
October 29, 1965 |
|
A S BAVA Vs. COLLECTOR OF CUSTOMS
|
September 28, 1965 |
|
ABDUL KADER HAJI V K P Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 24, 1965 |
|
ABDUL RAHIMAN KUNJU Vs. STATE OF KERALA
|
December 23, 1965 |
|
ABDUL SATHER SAIT Vs. ITO ERNAKULAM
|
February 8, 1965 |
|
ABDULLA HAJI Vs. RAMAKRISHNA IYER
|
May 17, 1965 |
|
ABRAHAM Vs. STATE OF KERALA
|
February 24, 1965 |
|
ABRAHAM Vs. EXECUTIVE OFFICER PERUVANTHANAM PANCHAYAT
|
October 6, 1965 |
|
ABUBACKER KEYI Vs. MATHEW
|
July 23, 1965 |
|
ACHUTHA PAI Vs. REGISTRAR OF COMPANIES
|
November 16, 1965 |
|
ADDITIONAL EXPENDITURE TAX OFFICER PALGHAT Vs. V VENUGOPALA RAVI VARMA RAJAH
|
November 5, 1965 |
|
AHEMMED KANNU ROWTHER Vs. MOHAMMAD KANI
|
January 20, 1965 |
|
AIYASWAMI NADAR Vs. SUBBAIH SETTY AND BROS
|
March 22, 1965 |
|
ALBERT Vs. STATE OF KERALA
|
July 26, 1965 |
|
ALLEPPY DISTRICT SMALL SCALE COIR MANFACTURERS ASSOCIATION Vs. TRAVANCORE COIR FACTORY WORKERS UNION
|
January 12, 1965 |
|
ALOYSIOUS JOHN Vs. STATE OF KERALA
|
October 8, 1965 |
|
AMBROSE J SARASAM Vs. JOHN DANIEL
|
June 15, 1965 |
|
AMBUJAM MENON Vs. STATE OF KERALA
|
November 22, 1965 |
|
AMEEN PILLAI RAWTHER HASSAN KARI RAWTHER Vs. ASST CONTROLLER OF ESTATE DUTY ERNAKULAM
|
September 1, 1965 |
|
AMMALU AMMA Vs. LAKSHMY AMMA
|
August 31, 1965 |
|
AMMED Vs. STATE OF KERALA
|
January 11, 1965 |
|
ANANDAN Vs. UNION OF INDIA & ANOTHER
|
January 22, 1965 |
|
ANANTHA NAICKEN RAMA NAICKEN Vs. VASUDEV NAICKAN
|
October 26, 1965 |
|
ANANTHARAMA VADHYAR Vs. RAMASWAMY IYER
|
February 12, 1965 |
|
ANDI ALIAS APPU Vs. STATE OF KERALA
|
July 14, 1965 |
|
ANTONY JOSEPH Vs. VAREETHU FRANCIS
|
February 17, 1965 |
|
APPAVU NADAR Vs. KESAVA PILLAI
|
July 13, 1965 |
|
APPU MENON ALIAS KRISHNA MENON Vs. STATE OF KERALA
|
August 27, 1965 |
|
APPUKUTTAN Vs. MAKKAPPAN
|
August 30, 1965 |
|
ARATHAN SADASIVAN Vs. STATE OF KERALA
|
July 20, 1965 |
|
ARUNACHALAM PILLAI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 24, 1965 |
|
ASSISTANT ENGINEER ELECTRICAL Vs. RAMANKUTTY PANACHICAL NARAYANAN
|
November 5, 1965 |
|
AVARA JOSEPH Vs. MUNICIPAL COUNCIL ERNAKULAM
|
March 31, 1965 |
|
AYISHA Vs. KUNHIMAYAN HAJI
|
December 15, 1965 |
|
AYPUNNI MANI Vs. DEVASSY KOCHOUSEPH
|
September 14, 1965 |
|
AYYAPPAN Vs. PARIATHU
|
December 6, 1965 |
|
BABY SAROJINI ALIAS OBI Vs. ACHUTHAN
|
June 2, 1965 |
|
BAKER R G A Vs. STATE OF KERALA
|
July 9, 1965 |
|
BALARAMA IYER AND ANOTHER Vs. KRISHNAN
|
November 21, 1965 |
|
BANK OF COMMERCE Vs. JOSEPH ABRAHAM
|
November 9, 1965 |
|
C ABDULLA AND CO Vs. INCOME TAX OFFICER CANNANORE
|
February 18, 1965 |
|
C ABDULLA AND CO Vs. ITO CANNANORE
|
February 22, 1965 |
|
C JOSEPH MATTOM Vs. FREE INDIA BANK LTD
|
November 30, 1965 |
|
C K LAKSHMANAN Vs. COMMISSIONER TELLICHERRY MUNICIPALITY
|
April 12, 1965 |
|
C L JOS Vs. ANNAM
|
April 9, 1965 |
|
CALTEX (INDIA) LTD Vs. PRESIDING OFFICER
|
August 17, 1965 |
|
CANARA BANK LTD Vs. DY. TAHSILDAR REVENUE RECOVERY KOTTAYAM
|
August 2, 1965 |
|
CANNANORE SPINNING AND WEAVING MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
November 22, 1965 |
|
CATHOLIC BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1965 |
|
CATHOLIC BANK OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 29, 1965 |
|
CENTRAL BANK OF INDIA Vs. S CHATTANATH KARAVALAR
|
December 23, 1965 |
|
CHACKO PYLI Vs. STATE OF KERALA
|
December 17, 1965 |
|
CHACKO SCARIA Vs. RTA ALLEPPY
|
November 2, 1965 |
|
CHANDA PILLAI Vs. KRISHNA IYER
|
July 27, 1965 |
|
CHANDRAMALAI ESTATES LTD Vs. STATE OF KERALA
|
November 19, 1965 |
|
CHANDRASEKHARAN NAIR Vs. THE ASSISTANT CONTROLLER OF ESTATE DUTY, ERNAKULAM
|
July 8, 1965 |
|
CHANDRASEKHARAN NAIR Vs. KRISHNAN NAIR
|
July 15, 1965 |
|
CHANDU NAIR P Vs. SUPERINTENDENT OF POLICE
|
December 13, 1965 |
|
CHEERU ELAYACHI Vs. SEEMON CHACKO
|
November 8, 1965 |
|
CHELLAMMALU AMMA Vs. GOPALAKRISHNA MENON
|
June 24, 1965 |
|
CHELLAPPAN PILLAI Vs. DEVASIA
|
November 22, 1965 |
|
CHELOOR NARAYANAN NAMBUDIRI Vs. STATE OF KERALA
|
November 2, 1965 |
|
CHERIYAN JOSEPH Vs. MATHEN FRANCHU
|
December 13, 1965 |
|
CHINNA KUNJI KADUKAYIL VILAKATHU VEEDU Vs. KESAVAN KOCHUKRISHNAN
|
December 13, 1965 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. A S BAVA
|
September 2, 1965 |
|
COMMISSIONER CALICUT CORPORATION Vs. MOHANLAL MEDICAL STORES
|
February 9, 1965 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
|
July 16, 1965 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
|
March 16, 1965 |
|
COMMISSIONER OF GIFT TAX KERALA ERNAKULAM Vs. GEORGE KURUVILLA THIRUVALLA
|
April 2, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. RAMZAN
|
June 3, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER
|
June 16, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. MACKAR PILLAI M K
|
July 27, 1965 |
|
COMMISSIONER OF INCOME TAX, KERALA Vs. M.K. MACKAR PILLAI
|
March 27, 1965 |
|
COMMISSIONER OF WEALTH TAX Vs. PUTHIYA PONMANICHINTAKAM WAKF
|
July 26, 1965 |
|
COMMONWEALTH TRUST LIMITED CALICUT Vs. STATE OF KERALA
|
August 25, 1965 |
|
CORPORATION OF CALICUT Vs. JOTHI TIMBER MART
|
August 31, 1965 |
|
COTTAGE INDUSTRIES CO-OPERATIVE SOCIETY Vs. RAMASWAMI ACHARI
|
June 9, 1965 |
|
D C JOHAR AND SONS P LTD Vs. STATE OF KERALA
|
February 2, 1965 |
|
DAMODARAN Vs. HEALTH ASSISTANT SHERTALLAI MUNICIPALITY
|
October 29, 1965 |
|
DAMODARAN ASARI Vs. ABDUKUTTY
|
November 4, 1965 |
|
DAMODARAN V Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1965 |
|
DANIEL Vs. STATE OF KERALA
|
August 6, 1965 |
|
DEPUTY CAIT AND SALES TAX QUILON Vs. SECRETARY QUILON CLUB
|
July 9, 1965 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. P JOS ZACHARIAH ERNAKULAM
|
July 16, 1965 |
|
DEVAKI AMMA Vs. CHAMPAKALINGOM
|
March 24, 1965 |
|
DHANALAKSHMI VILAS CASHEW CO Vs. REGIONAL TRANSPORT AUTHORITY
|
February 12, 1965 |
|
DHANLAKSHMI WEAVING WORKS Vs. UNION OF INDIA UOI
|
December 13, 1965 |
|
DINAKER Vs. VAMANA SHETTY
|
January 19, 1965 |
|
DIVAKARA PANICKER Vs. RAMACHANDRAN
|
November 16, 1965 |
|
DY CAIT AND SALES TAX QUILON Vs. PHARMACEUTICALS AND CHEMICALS TRAVANCORE P LTD
|
July 9, 1965 |
|
E S JOHN Vs. P K KESAVAN NAIR
|
October 1, 1965 |
|
EACHARA MARAR Vs. DEVAKI AMMA
|
November 2, 1965 |
|
EAPEN Vs. BANK OF DECCAN LTD
|
March 11, 1965 |
|
EAPEN THOMAS Vs. VARKEY THOMAS
|
May 25, 1965 |
|
EDAPPALLY VALIYA RAJA Vs. REVIVARMAN THIRUMULPAD
|
July 9, 1965 |
|
ELIZABETH Vs. SUSANNA
|
June 2, 1965 |
|
ESSA ISMAIL Vs. STATE OF KERALA
|
June 30, 1965 |
|
ESSA ISMAIL ALIAS BABU Vs. STATE OF KERALA
|
July 30, 1965 |
|
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 30, 1965 |
|
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1965 |
|
EXECUTIVE OFFICER EZHOME PANCHAYAT Vs. DAMODHARAN
|
August 25, 1965 |
|
EXPENDITURE TAX OFFICER ADDL Vs. VENUGOPALA RAVI VARMA RAJA
|
November 5, 1965 |
|
FOOD INSPECTOR CANNANORE MUNICIPALITY CANNANORE Vs. PANDAVALAPPIL KANNAN
|
June 25, 1965 |
|
FOOD INSPECTOR CHITTOOR Vs. MARIAPPAN CHETTIAR
|
July 9, 1965 |
|
FOOD INSPECTOR OF CALICUT CORPORATION Vs. KANDAGOURI HEMATHLAL CHOWDGAR
|
December 15, 1965 |
|
FOOD INSPECTOR, CANNANORE Vs. MUSTAPHA
|
June 30, 1965 |
|
FRANCIS MANJOORAN Vs. GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS NEW DELHI
|
September 22, 1965 |
|
G RAVINDRAN Vs. STATE OF KERALA
|
October 11, 1965 |
|
GANAPATHI BHATTA Vs. UMAVATHI
|
July 21, 1965 |
|
GANGADHARAN NAIR Vs. FOOD INSPECTOR MUNICIPAL COUNCIL CHANGANACHERRY
|
December 22, 1965 |
|
GEORGE Vs. DISTRICT MUNSIFF KANJIRAPPALLY
|
January 27, 1965 |
|
GOPALA PILLAI Vs. SAYYED MUHAMMAD
|
March 29, 1965 |
|
GOPALAKRISHNA PANICKER Vs. A C GEORGE
|
July 30, 1965 |
|
GOPALAKRISHNA PILLAI Vs. KUNJI AMMA
|
December 22, 1965 |
|
GOPALAKRISHNAN EMBRANDIRI Vs. KRISHNANKUTTY
|
December 1, 1965 |
|
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
|
October 15, 1965 |
|
GOPALAN Vs. S T A T TRIVANDRUM
|
June 23, 1965 |
|
GOPINATHA PANICKER Vs. JOSEPH
|
March 31, 1965 |
|
GOURI AMMA Vs. GOPALAKRISHNA PANICKER
|
December 16, 1965 |
|
GOVINDA MENON Vs. UNION OF INDIA
|
August 13, 1965 |
|
HAMSA Vs. STATE OF KERALA
|
December 8, 1965 |
|
HAZEL ARNONE Vs. GEORGE THOMAS ROBERT ARNONE
|
August 10, 1965 |
|
HEALTH INSEPCTOR BADAGARA MUNICIPALITY Vs. KELAPPAN
|
February 26, 1965 |
|
HOPKIN & WILLIAMS (TRAVANCORE) LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 6, 1965 |
|
HOPKIN AND WILLIAMS TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1965 |
|
HRISHIKESAN NAMBURIPAD Vs. MADHAVAN
|
September 2, 1965 |
|
IDICHERIA SOSA PULIPPARA Vs. STATE
|
November 3, 1965 |
|
ILLIKKAL DEVASWOM Vs. POTTAKKATT NARAYANAN RAGHAVAN
|
September 17, 1965 |
|
IMBICHA BAVA HAJI Vs. IMBICHI BAVA
|
June 30, 1965 |
|
INCOME TAX OFFICER Vs. PONNOOSE M C
|
June 18, 1965 |
|
INCOME-TAX OFFICER ALLEPPEY Vs. M C PONNOOSE
|
June 18, 1965 |
|
IRAVINALLUR ALIAS ORUPULASSERI MANAKKAL PARAMESWARAN Vs. POTHEN THOTTAPURATH KUNJIKUTTY POTHA NAYISSIARS DAUGHTER
|
June 16, 1965 |
|
ITTAN Vs. SUBRAMANIA IYER
|
August 13, 1965 |
|
JALADHARAN Vs. DISTRICT TRANSPORT OFFICER TRIVANDRUM
|
September 24, 1965 |
|
JANARDHANA PILLAI Vs. MOHAMMED KUNHI
|
July 19, 1965 |
|
JANARDHANAN Vs. STO CALICUT
|
August 26, 1965 |
|
JAYANTHI BAI Vs. POPULAR BANK LTD
|
December 6, 1965 |
|
JOHN Vs. MARIAKUTTY
|
November 12, 1965 |
|
JOSE Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 26, 1965 |
|
JOSE Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1965 |
|
JOSEPH Vs. BANK OF DECCAN LTD
|
November 16, 1965 |
|
JOSEPH Vs. SUKUMARA PANICKER
|
November 25, 1965 |
|
JOSEPH ALIAS COONI Vs. ALEXANDER
|
February 5, 1965 |
|
JOSEPH ANTONY Vs. PALAI CENTRAL BANK LTD
|
November 22, 1965 |
|
K K ABOO Vs. UNION OF INDIA
|
April 20, 1965 |
|
K K UNNI NAYAR Vs. UNION OF INDIA
|
June 28, 1965 |
|
K KUNGU GOVINDAN Vs. PARAKKAT KUNHILEKSHMI AMMA
|
November 17, 1965 |
|
K P BHARGAVI AMMA Vs. C R KUTTIKRISHNAN
|
December 17, 1965 |
|
K P CONDAYI AND K CHOYIKUTTY Vs. STO KOZHIKODE
|
September 16, 1965 |
|
K P PADMANABHAN NAIR Vs. STATE OF KERALA
|
August 23, 1965 |
|
K S PADMAN PILLAI Vs. S BRINDA SUBRAMONIAN
|
November 23, 1965 |
|
K T KATHIRI Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
|
February 23, 1965 |
|
K V R PANICKER Vs. STATE OF KERALA
|
June 16, 1965 |
|
K.HARIRAYA KAMATH Vs. REGIONAL TRANSPORT AUTHORITY
|
August 16, 1965 |
|
KALYANI Vs. VALLIAMMA
|
November 18, 1965 |
|
KALYANI Vs. KRISHNAN
|
December 21, 1965 |
|
KALYANI AMMA Vs. INSPECTING ASST CAIT
|
January 29, 1965 |
|
KANDAKKA SOOPI Vs. JOSEPH
|
June 17, 1965 |
|
KARTHIYANI Vs. NARAYANA MENOKI
|
December 12, 1965 |
|
KARTHIYANI PILLA Vs. APPI PENNU MATHU
|
October 14, 1965 |
|
KARTHIYAYANI Vs. STATE
|
January 8, 1965 |
|
KARTHYAYANI AMMA Vs. VARKEY
|
January 5, 1965 |
|
KARUNAKARAN K K Vs. DIRECTOR BUREAU OF ECONOMICS AND STATISTICS AND
|
November 5, 1965 |
|
KARUNAKARAN NAMBIAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
December 8, 1965 |
|
KASIAN PILLAI ASSANARU PILLAI Vs. MEERAN PILLAI MOHAMMED HANIFA
|
January 22, 1965 |
|
KATHIRINGA Vs. ASSYRIAN CHARITIES AND BANKING COMPANY LTD
|
September 17, 1965 |
|
KERALA STATE Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
|
March 25, 1965 |
|
KESAVA PILLAI SANKARA PILLAI Vs. HABEEB MOHAMMED EBRAHIM
|
July 5, 1965 |
|
KESAVAMOORTHY Vs. STATE OF KERALA
|
March 5, 1965 |
|
KHADER Vs. DAMODARAN
|
May 24, 1965 |
|
KINHANNA ALVA Vs. SHANKAR BANTA
|
February 2, 1965 |
|
KOCHAYYAPPAN Vs. STATE OF KERALA
|
October 8, 1965 |
|
KOCHU VELU PILLAI Vs. KARTHIYANI PILLAI
|
March 3, 1965 |
|
KOCHUVAREED Vs. ADDL. INCOME-TAX OFFICER, ERNAKULAM
|
August 23, 1965 |
|
KORAH ABRAHAM Vs. MARKOSE OUSEPH
|
July 2, 1965 |
|
KOSHI MATHAI Vs. MALATHI
|
May 20, 1965 |
|
KOUMARI AMMA Vs. PARUKUTTY AMMA
|
July 13, 1965 |
|
KOUSALLIYA Vs. KRISHNAN
|
November 8, 1965 |
|
KRISHNA PILLAI BALAKRISHNA PILLAI Vs. LEKSHMI AMMA GOURIKUTTY AMMA
|
June 21, 1965 |
|
KRISHNA PRABHU Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
|
July 7, 1965 |
|
KRISHNAN NAIR AMMALU AMMA Vs. KUNCHI AMMA MEENAKSHI AMMA
|
October 20, 1965 |
|
KULATHU IYER Vs. GEEVARGHESE KOSHY
|
August 9, 1965 |
|
KUMAR Vs. KERALA HINDI PRACHAR SABHA
|
July 21, 1965 |
|
KUMARASWAMI MUDALIAR Vs. RAJAMANIKKAM UDAYAR
|
December 17, 1965 |
|
KUNHAMMA AMMA Vs. CHANDU
|
December 23, 1965 |
|
KUNHAMMAD KEYI Vs. KADEERKUTTY KEYI
|
July 29, 1965 |
|
KUNHAPPAN Vs. KUNHAPPA PANICKER
|
May 31, 1965 |
|
KUNHIRAMAN Vs. CHEMMARATHI
|
November 30, 1965 |
|
KUNJAMMA KARTHIANI AMMA Vs. LORD KRISHNA BANK LTD
|
November 18, 1965 |
|
KUNJAN KANDAN Vs. MANOHARA VARMAN THIRUMULPADU
|
May 31, 1965 |
|
KUNJU PILLAI Vs. DEPUTY DIRECTOR OF PANCHAYATS QUILON
|
February 3, 1965 |
|
KUNJUKUTTY AMMA Vs. RAGHAVA KURUP
|
September 3, 1965 |
|
KUNJULAKSHMI AMMA Vs. PADMANABHA PILLAI
|
March 8, 1965 |
|
KURIAN Vs. CHACKO
|
January 14, 1965 |
|
KURIAN Vs. CHACKO
|
April 9, 1965 |
|
KURIEN MANI Vs. KURIEN JOSEPH
|
December 20, 1965 |
|
KURUVILLA Vs. JOSEPH
|
January 21, 1965 |
|
KUTTAN NARAYANAN Vs. THOMMAN MATHAYI
|
October 29, 1965 |
|
KUTTIALIKUTTY MARAKKAR HAJI Vs. THAZHATHIL KANDANKUTTY
|
December 16, 1965 |
|
KUTTY SANKARAN NAIR ALIAS CHINNAKUTTAN NAIR Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTOR NORTH ZONE KOZHIKODE
|
July 1, 1965 |
|
L R S K RAMARAJ Vs. VANDANMEDU PANCHAYAT
|
August 12, 1965 |
|
L SUBBIAH GOWDER Vs. RAMAYYA GOWDER
|
October 20, 1965 |
|
LAKSHMI AMMA Vs. KUNKICHI
|
November 29, 1965 |
|
LAKSHMIKUTTI AMMAL Vs. VELAYUDHAN ASARI
|
June 8, 1965 |
|
LAXMI STARCH FACTORY Vs. STATE OF KERALA
|
July 22, 1965 |
|
LEELAVATHY AMMA Vs. VARGHESE MATHAI
|
March 9, 1965 |
|
LEKSHMI POWERLOOM INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
July 13, 1965 |
|
LILLY VARGHESE Vs. E V RADHAKRISHNAN
|
November 12, 1965 |
|
LITTLE FLOWER COMPANY LTD Vs. VAREED POULOSE
|
October 11, 1965 |
|
LUKKAJOHN Vs. POPULAR AUTOMOBILES
|
May 20, 1965 |
|
M BHASKARA MENON Vs. STATE OF KERALA
|
June 28, 1965 |
|
M MADHAVAN PILLAI Vs. STATE OF KERALA
|
February 1, 1965 |
|
M N ADHIKARI Vs. FOOD INSPECTOR KUNNAMKULAM MUNICIPALITY
|
February 19, 1965 |
|
M P GOVINDAN AND SONS P LTD Vs. STATE
|
October 11, 1965 |
|
M P KANNAN QUILANDY Vs. STATE OF KERALA
|
December 23, 1965 |
|
M T CHANDRASEKHARAN Vs. OFFICIAL LIQUIDATOR
|
September 27, 1965 |
|
MADHAVA KAMMATHI Vs. GOPALA PAI
|
June 8, 1965 |
|
MADHAVA WARRIER Vs. RAMAN NAIR
|
June 25, 1965 |
|
MADHAVAN Vs. RAVI NAMBOODIRI
|
May 2, 1965 |
|
MADHAVAN PILLAI Vs. SIVARAMA PILLAI
|
November 3, 1965 |
|
MADHAVAN PILLAI SOMANATHA PILLAI Vs. STATE OF KERALA
|
August 4, 1965 |
|
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES KERALA
|
March 19, 1965 |
|
MALANKARA TIMBERS Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1965 |
|
MALLAN SUBRAMONIAN Vs. SYED MUHAMMED NOOHUKANNU
|
June 30, 1965 |
|
MAMMAD KEYI Vs. WEALTH TAX OFFICER
|
October 28, 1965 |
|
MAMMOO ALIAS KUNHAMMED KEYI Vs. CHERIA KADERKUTTY KEYI
|
July 29, 1965 |
|
MAMMU Vs. KUNHI MADHAVAN VAZHUNNAVAR
|
September 16, 1965 |
|
MAMMU Vs. FOOD INSPECTOR KUTHUPARAMBA PANCHAYAT BOARD
|
January 8, 1965 |
|
MAMMU ALIAS KUNHAMMAD KEYI Vs. TAHSILDAR AND LAND ACQUISITION OFFICER TELLICHERRY
|
July 20, 1965 |
|
MANI JOSHUVA Vs. MANI MANI
|
February 3, 1965 |
|
MANNADIAR Vs. RAMA IYER
|
November 11, 1965 |
|
MARIAM Vs. VARGHESE
|
January 21, 1965 |
|
MATHAI Vs. MATHAI KUNJU NINA
|
August 24, 1965 |
|
MATHAI MATHAI Vs. STATE OF KERALA
|
November 17, 1965 |
|
MATHAI THOMAS Vs. VASUDEVAN PILLAI VISWANATHAN PILLAI
|
February 15, 1965 |
|
MATHEW Vs. STATE OF KERALA
|
August 6, 1965 |
|
MATHEW JOSPEH Vs. VELOOKUNJU KUTTAN
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June 11, 1965 |
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MATHEW MARIAMMA ALIAS THANKAMMA Vs. CHERIYAN MATHEW
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August 27, 1965 |
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MAYA ANTHARJANAM Vs. NARAYANA PILLAI
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December 22, 1965 |
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MEANNAN Vs. VENKATARAMA CHETTIAR
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February 10, 1965 |
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MEENAKSHIKUTTY AMMA Vs. AMBU
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March 20, 1965 |
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MELKANGANAM TAHSILDAR Vs. GOVINDAN NAIR
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September 23, 1965 |
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MOHAMED MATHER Vs. K C IBRAHIMKUTTY MATHER
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June 14, 1965 |
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MOHAMMAD KUNHI Vs. INCOME TAX OFFICER ADDL
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December 23, 1965 |
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MOHAMMAD KUNHI M K Vs. INCOME TAX OFFICER
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September 27, 1965 |
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MOHAMMED Vs. COLLECTOR OF CALICUT
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August 17, 1965 |
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MOHAMMED KUNHI Vs. ADDITIONAL ITO CANNANORE
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December 23, 1965 |
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MOHAMMED KUNJU Vs. DEVAKI AMMA
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October 22, 1965 |
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MOHAMMEDUNNI Vs. STATE OF KERALA
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May 21, 1965 |
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MOIDEEN HAJI Vs. MOOSA HAJI
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June 23, 1965 |
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MOIDEEN KUTTY HAJI Vs. ABDUL RAHIMAN ALIAS BAVA MUSALIAR
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February 1, 1965 |
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MOIDEENKUTTY Vs. SUBHADRA
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November 23, 1965 |
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MONTHLY RATED WORKMEN OF PEIREE LESLIE AND CO Vs. LABOUR COMMISSIONER AND THE CHIEF CONCILIATION OFFICER
|
November 23, 1965 |
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MOUTHAMMAL KOCHI PILLAI Vs. MEERAN HAMEED RAWTHER
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May 25, 1965 |
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MUHAMMAD Vs. PAREEKUTTY
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October 19, 1965 |
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MUNICIPAL COMMISSIONER Vs. LAKSHMI
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August 26, 1965 |
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N K KRISHNA IYER SREEMAN MOTORS Vs. COMMISSIONER OF GIFT TAX KERALA
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June 15, 1965 |
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NAHA HAJI Vs. KARIKUTTY
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December 16, 1965 |
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NAIR SERVICE SOCIETY CHANGANACHERRY Vs. R M PALAT
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December 13, 1965 |
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NANGU AMMA DEVAKI AMMA Vs. APPI PARAMESWARAN
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June 16, 1965 |
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NANOO Vs. PASUPALAN
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January 15, 1965 |
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NANU KUTTAN Vs. NANU NEELANKANDAN
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December 13, 1965 |
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NARAYANA LAL Vs. MANKUZHI MADHAVAN & OTHERS
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October 11, 1965 |
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NARAYANA PILLAI Vs. NARAYANA PILLAI
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January 14, 1965 |
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NARAYANA PILLAI Vs. CHANDRASEKHARAN PILLAI
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January 7, 1965 |
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NARAYANA PILLAI PARAMESWARAN PILLAI Vs. KUDAMALOOR REGIONAL SERVICE CO-OPERATIVE SOCIETY LTD
|
December 10, 1965 |
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NARAYANA SHENOI Vs. RAYA PRABHU
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July 2, 1965 |
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NARAYANA VARIAR Vs. KRISHNAN
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May 18, 1965 |
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NARAYANAN Vs. STATE OF KERALA
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January 29, 1965 |
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NARAYANAN NAMBOORIPAD Vs. PARVATHIKUTTY NAIYISSIAR
|
June 16, 1965 |
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NARAYANAN SANKARAN MOOSS Vs. STATE OF KERALA
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February 1, 1965 |
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NARAYANASWAMY Vs. ADDL ITO ALLEPPY
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September 29, 1965 |
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NEELACANDA IYER Vs. V GOPALA PILLAI
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December 14, 1965 |
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NEELACANTA IYER SUBRAMANIA IYER Vs. THOMMEL GEORGE
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November 3, 1965 |
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NEELAKANDA PILLAI Vs. SANKARAN PADMANABHAN
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November 25, 1965 |
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NEELAKANTA PILLAI Vs. MADHAVAN NAIR
|
March 31, 1965 |
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NEELAKANTAN NAMBOODIRI Vs. NARAYANAN NAIR
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July 6, 1965 |
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NEW ERA MANUFACTURING CO LTD Vs. STATE
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September 29, 1965 |
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NEW KERALA BUS TRANSPORTS Vs. RTA CANNANORE
|
July 30, 1965 |
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NIBISA UMMA Vs. CHERIAN KOSHY
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September 17, 1965 |
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NINAN Vs. STATE OF KERALA
|
July 13, 1965 |
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OFFICIAL LIQUIDATOR PALAI CENTRAL BANK Vs. K JOSEPH AUGUSTI KAYALACKAKAM HOUSE PALAI
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April 2, 1965 |
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OFFICIAL RECEIVER PALGHAT DISTRICT Vs. KUTILINGAL ITTYS SON KRISHNAN PERINHANAM AMSOM AND
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January 4, 1965 |
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OUSEPH AKKARA ANTHONY Vs. PHILOMINA
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September 27, 1965 |
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OUSEPH ANNAMMA Vs. LALAM PUTHENPALLY
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July 29, 1965 |
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OUSEPH JOSEPH Vs. AYAMKUDI DEVASWOM
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March 5, 1965 |
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OUSEPH THOMMAN Vs. DEVASIA OUSEPH
|
December 7, 1965 |
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P CHATHU AND CO Vs. STATE OF KERALA
|
December 23, 1965 |
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P J ELYAMMA Vs. DISTRICT EDUCATIONAL OFFICER
|
June 4, 1965 |
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P J LEONES Vs. LILLY
|
October 27, 1965 |
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P K KARTHIKEYAN Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
|
February 22, 1965 |
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P K THOMAS Vs. INDIAN RELIEF BANK LTD
|
January 25, 1965 |
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P KUNHIRAMAN NAIR Vs. STATE OF KERALA
|
October 1, 1965 |
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P P KALYANASUNDARAM Vs. STATE OF KERALA
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March 2, 1965 |
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P PARUKUTTY AMMA Vs. K M RAMANUNNI NAIR
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November 26, 1965 |
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P S KRISHNAN Vs. BOARD OF REVENUE KERALA
|
September 23, 1965 |
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P UMMALI UMMA Vs. INSPECTING ASSISTANT CIT ERNAKULAM
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March 12, 1965 |
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P. ANANDAN Vs. UNION OF INDIA
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November 22, 1965 |
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PADMANABHA PILLAI Vs. SAROJINI AMMA
|
December 15, 1965 |
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PADMANABHA PILLAI CHELLAPPAN PILLAI Vs. OUSEPH DEVASSIA
|
November 22, 1965 |
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PANDARAN MANI Vs. STATE OF KERALA
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June 1, 1965 |
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PANGELAN Vs. THE RTA TRICHUR
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August 6, 1965 |
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PAPPAMMAL Vs. PAZHANISWAMY GOUNDER
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August 23, 1965 |
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PAPPY Vs. CHERIYAN
|
December 8, 1965 |
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PARAMESWARA BHAT Vs. TAHSILDAR KASARAGOD
|
June 18, 1965 |
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PARAMESWARAN PILLAI Vs. KOCHUKUNJU PANICKER
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September 24, 1965 |
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PARAMU Vs. STO SPECIAL CIRCLE QUILON
|
December 15, 1965 |
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PARAMU SIVARAJAN Vs. LAKHSMI MEENAKSHY
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September 17, 1965 |
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PAUL Vs. STATE OF KERALA
|
November 30, 1965 |
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PENNAMMA VALLY Vs. ACHUTHAN UNNI
|
November 25, 1965 |
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PERUMAL NARAYANI Vs. VELAYUDHAN RAMAKRISHNAN
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June 17, 1965 |
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PETER Vs. RAMAKRISHNAN NAIR
|
October 1, 1965 |
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POULO KURIYAN Vs. PEETHAMBARA MENON
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October 21, 1965 |
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PURUSHOTHAMAN PILLAI Vs. KURIAN
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February 22, 1965 |
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PYLI & OTHERS Vs. STATE OF KERALA
|
December 17, 1965 |
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R GOPALAN Vs. RTA
|
January 4, 1965 |
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R. G. A. BAKER Vs. STATE OF KERALA
|
March 9, 1965 |
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RADHAKRISHNA MENON Vs. KAMALAKSHI
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August 27, 1965 |
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RAJAPPA MENON Vs. UNION GOVERNMENT OF INDIA
|
September 17, 1965 |
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RAJAPPAN PILLAI Vs. RAMACHANDRAN PILLAI
|
December 20, 1965 |
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RAJARAJA VARMA VALIYA RAJA Vs. MEENAKSHI AMMA
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June 8, 1965 |
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RAMA VARMA Vs. COCHIN DEVASWOM BORAD
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December 23, 1965 |
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RAMAKRISHNA MENON Vs. SANKARAN NAIR
|
October 1, 1965 |
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RAMAKRISHNA RAO Vs. PROVIDENT FUND INSPECTOR TRICHUR
|
January 11, 1965 |
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RANGANATHA MALLAN Vs. KARTHYAYANI
|
December 22, 1965 |
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RAZIYA Vs. HAMSA
|
March 12, 1965 |
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RE Vs. FR I DANIEL V DIRECTOR OF PUBLIC INSTRUCTION
|
March 12, 1965 |
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REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA Vs. STATE OF KERALA
|
March 2, 1965 |
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REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA KOLLAKULHIYIL Vs. NAIR SERVICE SOCIETY LTD
|
December 23, 1965 |
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RUBY RUBBER WORKS Vs. RUBBER BOARD
|
September 29, 1965 |
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SAHADEVAN Vs. SREEDHARAN
|
June 30, 1965 |
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SANDHIYAVU PILLAI Vs. STATE OF KERALA
|
August 12, 1965 |
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SANKARA PILLAI NARAYANA PILLAI Vs. CHEMPAKAKUTTY AMMA GOMATHY AMMA
|
June 3, 1965 |
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SANKARAN Vs. JOS
|
August 13, 1965 |
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SANKARAN KANI Vs. KUNJURAMAN KANI
|
August 31, 1965 |
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SANKARAN NAIR Vs. GOVINDA PILLAI
|
December 16, 1965 |
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SANKARAN NAIR CHELLAPPEN NAIR Vs. STATE OF KERALA
|
February 12, 1965 |
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SANKARANARAYANA TRANSPORTS Vs. CIT KERALA
|
May 26, 1965 |
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SARASWATHI AMMAL Vs. ANANTHA SHENOI
|
January 4, 1965 |
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SECRETARY INDIAN NAVAL CANTEEN CONTROL BOARD NEW DELHI Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
|
February 25, 1965 |
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SEKHARAN Vs. MEENAKSHI
|
June 11, 1965 |
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SHAHOOL HAMEED Vs. RAMAN NAIR
|
June 1, 1965 |
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SHANMUGHAM CHETTIAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 27, 1965 |
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SIVA PRABHU Vs. MUSTAPPA
|
June 18, 1965 |
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SIVASANKARAN Vs. LAKSHMI
|
September 23, 1965 |
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SKARIA Vs. POULOSE
|
November 29, 1965 |
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SKARIA FRANCIS Vs. STATE OF KERALA
|
September 24, 1965 |
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SOMANATHAN PILLAI Vs. STATE OF KERALA
|
November 5, 1965 |
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SOMASUNDARAM PILLAI Vs. RAMAN PILLAI
|
December 20, 1965 |
|
SREE SAI BABA TEXTILES PROPRIETOR P ANANDAN Vs. UNION OF INDIA
|
November 22, 1965 |
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SREEDEVI ANTHARJANAM Vs. GOVINDAN NAMBOODIRI
|
March 20, 1965 |
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SREENIVASAN Vs. CHEROOTTY
|
October 18, 1965 |
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SRINAGPURAM KAMBOLA GOUDA SARASWATH BRAHMIN SAMOOHAM COMIITTEE Vs. COCHIN DEVASWOM BOARD
|
March 22, 1965 |
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STATE OF KERALA Vs. SPENCER AND CO LTD
|
March 29, 1965 |
|
STATE OF KERALA Vs. SUKUMARAN NAIR
|
June 17, 1965 |
|
STATE OF KERALA Vs. KRISHNARU
|
June 24, 1965 |
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STATE OF KERALA Vs. LALITHAMBA BHAI
|
March 3, 1965 |
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STATE OF KERALA Vs. A N RAMAKRISHNAN NAIR
|
March 12, 1965 |
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STATE OF KERALA Vs. JANARDHANAN CHETTIAR
|
February 26, 1965 |
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STATE OF KERALA Vs. RAMANATHA IYER
|
February 26, 1965 |
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STATE OF KERALA Vs. KESAVAN GOVINDAN POTTI
|
October 7, 1965 |
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STATE OF KERALA Vs. SREEDHARAN
|
August 25, 1965 |
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STATE OF KERALA Vs. KRISHNAN KUTTY
|
August 25, 1965 |
|
STATE OF KERALA Vs. GEORGE JOHN
|
August 13, 1965 |
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STATE OF KERALA Vs. ANTONY DCRUZ
|
August 6, 1965 |
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STATE OF KERALA Vs. AYYAPPAN GOPALAN
|
July 30, 1965 |
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STATE OF KERALA Vs. MOHIDEEN KUNJU
|
October 14, 1965 |
|
STO KOZHIKODE Vs. K V MOOSA KOYA AND K M AHAMED KOYA
|
August 25, 1965 |
|
SUBRAMONIA BHATTA Vs. KRISHNA BHATTA
|
August 20, 1965 |
|
SUBRAMONIA IYER Vs. GOPALA PILLAI
|
December 14, 1965 |
|
SUKUMARAN Vs. STATE OF KERALA
|
January 15, 1965 |
|
SURESH Vs. PRINCIPAL GOVT BRENNEN COLLEGE TELLICHERRY
|
October 20, 1965 |
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SWAMY PREMANANDA BHARATHY Vs. SWAMY YOGANANDA BHARATHY
|
March 2, 1965 |
|
T GOURIDAS Vs. GOVERNMENT OF KERALA
|
August 25, 1965 |
|
T J JOSEPH Vs. STATE OF KERALA
|
June 28, 1965 |
|
T K KUNJALAN HAJI Vs. MUNSIFF TIRUR
|
February 12, 1965 |
|
T V MUHAMED Vs. UNION OF INDIA
|
September 28, 1965 |
|
TATA OIL MILLS COMPANY LTD Vs. DOMINIC GOMEZ
|
October 8, 1965 |
|
TEEKOY RUBBERS (INDIA) LTD. Vs. STATE OF KERALA
|
March 19, 1965 |
|
TEEKOY RUBBERS INDIA LIMITED Vs. STATE OF KERALA
|
July 19, 1965 |
|
THAMI Vs. STATE OF KERALA
|
March 20, 1965 |
|
THANKAMMAL Vs. MADHAVI AMMA
|
June 28, 1965 |
|
THANKAPPAN Vs. STATE OF KERALA
|
March 12, 1965 |
|
THAZHATHETHIL HAMSA Vs. STATE OF KERALA
|
December 3, 1965 |
|
THOMAS Vs. JOSEPH
|
June 11, 1965 |
|
THOMAS Vs. E JOHN
|
June 3, 1965 |
|
THOMAS Vs. JOHN
|
September 27, 1965 |
|
THOMAS Vs. CATHOLIC BANK OF INDIA LTD.
|
March 22, 1965 |
|
THOMMEN JOSEPH Vs. OUSEPH CHACKO
|
February 5, 1965 |
|
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1965 |
|
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 29, 1965 |
|
UMMERKUTTY HAJI Vs. ASSAN HAJI
|
June 9, 1965 |
|
UMMINI AMMA DEVAKI AMMA Vs. KOSHY IYPE
|
November 23, 1965 |
|
V K BALAKRISHNAN Vs. ASOKA BANK LTD
|
September 29, 1965 |
|
V K UNNI NELLIKODE Vs. M K GOPALAN NAIR
|
September 3, 1965 |
|
V KRISHNA MENON Vs. NARAYANA PRABHU
|
February 26, 1965 |
|
V N PARAMESWARAN Vs. PRINCIPAL T D MEDICAL COLLEGE ALLEPPY
|
October 19, 1965 |
|
V V JOHN Vs. P C P MAMMU HAJI
|
October 8, 1965 |
|
VAMADEVAN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
May 20, 1965 |
|
VARKEY Vs. SANKARAN
|
March 31, 1965 |
|
VARKEY Vs. MATHEW
|
March 20, 1965 |
|
VARKEY DEVASSY Vs. STATE OF KERALA
|
December 3, 1965 |
|
VARKEY MATHEW Vs. VELAYUDHAN PILLAI
|
May 25, 1965 |
|
VARKEY THOMAS Vs. CATHOLIC BANK OF INDIA LTD
|
February 10, 1965 |
|
VASU PILLAI Vs. SADASIVAN
|
June 9, 1965 |
|
VASUDEVA MENON M K Vs. STATE OF KERALA
|
September 1, 1965 |
|
VASUDEVA PANICKER Vs. SAYED UMMER POOKOYA THANGAL
|
November 10, 1965 |
|
VASUDEVAN UNNITHAN Vs. KARTHYAYANI AMMA
|
October 22, 1965 |
|
VEERAN Vs. T V KRISHNAMOORTHY
|
October 18, 1965 |
|
VEERAPPA CHETTIAR Vs. FRITSCHI
|
September 17, 1965 |
|
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1965 |
|
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 20, 1965 |
|
VEERIAH REDDIAR N AND BROS Vs. COMMISSIONER OF INCOME TAX
|
June 9, 1965 |
|
VELAPPA PILLAI Vs. GOVINDA PILLAI
|
October 1, 1965 |
|
VELAYUDHA KURUP NARAYANA KURUP Vs. C K GOVINDAN
|
July 22, 1965 |
|
VELAYUDHAN NADAR Vs. DISTRICT MAGISTRATE, TRIVANDRUM
|
July 29, 1965 |
|
VELAYUDHAN NAIR Vs. RAMAN NAIR
|
January 15, 1965 |
|
VELAYUDHAN PILLAI GOPALA PILLAI Vs. MATHEW KOSHY
|
December 23, 1965 |
|
WORKMEN OF MADURA CO Vs. LABOUR COURT QUILON
|
September 23, 1965 |
|
WORKMEN OF STANDARD FURNITURE COMPANY LTD Vs. DISTRICT LABOUR OFFICER AND CONCILIATION OFFICER AND
|
August 11, 1965 |
|
WORKMEN OF THE STANDARD FURNITURE CO LTD Vs. DISTRICT LABOUR OFFICER AND COCILIATION OFFICER
|
May 11, 1965 |
|
YESODA Vs. ITO CANNAORE
|
June 8, 1965 |