|
A NARAYANAN KUTTY MENON Vs. ELAYAT SEKHARA MENON
|
January 31, 1964 |
|
A P K KALIAPPA NADAR Vs. KATHAYEE COTTON MILLS LTD
|
June 15, 1964 |
|
A S BAVA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
|
June 30, 1964 |
|
A T MENON ALIAS THEYYUNNI MENON Vs. A R MENON ALIAS RAMUNNI MENON
|
September 14, 1964 |
|
A THANGAL KUNJU MUSALIAR Vs. DISTRICT COLLECTOR AND EX-OFFICIO TAX RECOVERY OFFICER
|
July 30, 1964 |
|
A V THOMAS AND CO Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM
|
July 30, 1964 |
|
A. THOMAS AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 30, 1964 |
|
ABDUL KHADER KUNJU ISMAIL ROWTHER Vs. AMEEN MYTHEEN KUNJU ROWTHER
|
May 25, 1964 |
|
ABDUL RAHIMAN Vs. IYPE
|
December 22, 1964 |
|
ABDUL WAHAB ROWTHER Vs. PAZHANIMALA
|
July 1, 1964 |
|
ABDULLA MUSALIAR Vs. KUNHIPAKKI ALIAS SIDDIQUE AMI ALI
|
December 11, 1964 |
|
ABHIMANYU Vs. KUMARU
|
October 7, 1964 |
|
ABRAHAM ALIAS ACHUTHEN Vs. STATE OF KERALA
|
February 14, 1964 |
|
ABRAHAM VARGHESE Vs. STATE OF KERALA
|
July 17, 1964 |
|
ACHAMMA Vs. KOCHUPILLAI AMMA
|
October 20, 1964 |
|
ACHUTHA MENON Vs. NARAYANA MENON
|
March 19, 1964 |
|
ACHUTHAN NAIR Vs. PADMANABHAN NAIR
|
August 14, 1964 |
|
ADVOCATE GENERAL KERALA Vs. KUNCHACKO
|
December 23, 1964 |
|
ADVOCATE GENERAL KERALA STATE ERNAKULAM Vs. T V JOHN
|
May 25, 1964 |
|
AGRICULTURAL CO OPERATIVE SOCIETY CHENNITHALA Vs. SREEDHARA KURUP
|
December 3, 1964 |
|
AHAMMAD ALIAS KUNHU Vs. ACHUTHA MENON
|
August 3, 1964 |
|
AHAMMED KANNU Vs. MOHAMMED KUNJU
|
December 4, 1964 |
|
ALAVIKUTTY Vs. SALMI
|
November 10, 1964 |
|
ALDO MARIA PATRONI Vs. E C KESAVAN
|
October 1, 1964 |
|
ALEY Vs. VAPPU KAKKARU
|
February 6, 1964 |
|
AMMEDKUTTY MOOPAN Vs. MADHAVAN
|
December 3, 1964 |
|
AMMUKUTTY KUNJAMMA Vs. IKKAVAMMA
|
September 22, 1964 |
|
ANDRU Vs. MOIDU
|
September 1, 1964 |
|
APPIKUNJU MEERASAYU Vs. MEERAN PILLAI
|
September 14, 1964 |
|
APPU Vs. KOCHUNNY NAIR
|
July 16, 1964 |
|
APPU ALIAS RAMAN Vs. MARY
|
March 25, 1964 |
|
APPUKUTTAN Vs. GOPALA PILLAI AND ANOTHER
|
August 2, 1964 |
|
APPUKUTTAN KASABA Vs. STATE OF KERALA
|
August 20, 1964 |
|
APPUKUTTAN NAIR Vs. STATE OF KERALA
|
December 23, 1964 |
|
APUKUTTAN NAIR Vs. STATE OF KERALA
|
December 23, 1964 |
|
ASHIA UMMAL Vs. VASANTHI
|
June 11, 1964 |
|
ASIATIC GOVERNMENT SECURITY FIRE AND GENERAL ASSURANCE CO., LTD. Vs. SCINDIA STEAM NAVIGATION CO., LTD., BOMBAY
|
December 15, 1964 |
|
ASMA BEEVI Vs. COMMISSIONER MUNICIPAL COUNCIL ERNAKULAM
|
December 15, 1964 |
|
ASSAINAR HAJI Vs. KRISHNAN NAMBIAR
|
June 22, 1964 |
|
AVIRAH OUSEPH Vs. KARTHIYAYANI AMMA AMMUKUTTY AMMA PUTHEN
|
March 4, 1964 |
|
AYISSU Vs. AHAMMAD
|
July 15, 1964 |
|
AYYAN GOVINDAN Vs. AYYAN KUNJAN
|
January 10, 1964 |
|
BALAKRISHNA WARRIER Vs. SREEDHARA WARRIER
|
August 12, 1964 |
|
BALAN Vs. GOPALAN NAIR
|
October 7, 1964 |
|
BAPPANI RAI Vs. THYAMPANNA RAI
|
July 21, 1964 |
|
BEEVI Vs. PAREED
|
December 17, 1964 |
|
BHADRAKALI LAKSHMI Vs. VELAPPAN NAIR
|
January 6, 1964 |
|
BHARGAVAN Vs. HALIMA BIVI
|
June 23, 1964 |
|
BHARGAVI AMMA Vs. SANTHAKUMAR
|
February 21, 1964 |
|
BHASKARA PILLAI Vs. STATE OF KERALA
|
June 1, 1964 |
|
BHASKARAN PILLAI Vs. NARAYANAN AAAN
|
November 11, 1964 |
|
BHASKARAN PILLAI Vs. MATHEW
|
November 9, 1964 |
|
C K SIVASANKARAN PANICKER Vs. BANK OF KERALA LTD
|
September 11, 1964 |
|
C S RAMAKRISHNA IYER Vs. KOOLIMUTTAM KARUPPA UDAYYARS SON SUPPAYYA UDAYAR AND
|
October 20, 1964 |
|
CALICUT TILE CO FEROKE Vs. CIT KERALA
|
August 31, 1964 |
|
CATHOLIC BANK OF INDIA LTD Vs. CIT
|
August 10, 1964 |
|
CHACKO Vs. MATHAI
|
October 1, 1964 |
|
CHACKO CHACKO KAITHAKUTTU VEEDU Vs. BOARD OF REVENUE STATE OF KERALA
|
July 20, 1964 |
|
CHANDRAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 13, 1964 |
|
CHANDY CHERIYAN Vs. TRAVANCORE GENERAL BANK LTD
|
December 23, 1964 |
|
CHELLAMMA Vs. RAMAN PILLAI
|
November 13, 1964 |
|
CHELLAPPAN Vs. JACOB
|
March 23, 1964 |
|
CHERUKUTTY MATTUVAYIL CHANDUKUTTY Vs. THOYALI KURINHOLI ARJUNAN
|
September 22, 1964 |
|
CHITHRARU JATHAVEDAN NAMBOORIPAD Vs. GOPALA PILLAI CHANDRASEKHARAN NAIR
|
August 4, 1964 |
|
CIT KERALA Vs. ESTATE OF LATE C. CHERUTTY
|
August 12, 1964 |
|
CITY CORPORATION OF TRIVANDRUM Vs. RAMA IYER
|
November 18, 1964 |
|
COMMISSIONER MUNICIPAL COUNCIL MATTANCHERRY Vs. MALABAR STEAMSHIP COMPANY LTD
|
March 4, 1964 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PERUNAD PLANTATIONS LIMITED
|
July 17, 1964 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX, KERALA Vs. PERUNAD PLANTATIONS LTD.
|
March 17, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN ELECTRIC COMPANY LIMITED
|
August 6, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. OUCHTERLONY VALLEY ESTATES 1938 LIMITED
|
August 13, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. WOODLAND ESTATES LIMITED
|
August 18, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. P K VEERAN
|
March 17, 1964 |
|
COMMISSIONER OF WEALTH TAX Vs. TRAVANCORE COCHIN CHEMICALS PRIVATE LIMITED
|
March 9, 1964 |
|
COMMISSIONER OF WEALTH TAX KERALA Vs. TRAVANCORE RAYONS LTD
|
March 4, 1964 |
|
COMMISSIONER OF WEALTH TAX KERALA Vs. HARRISON AND CROSSFIELD LTD
|
July 9, 1964 |
|
COMMISSIONER OF WEALTH TAX KERALA ERNAKULAM Vs. TRAVANCORE CEMENTS LTD
|
July 20, 1964 |
|
COMMISSIONER OF WEALTH-TAX, KERALA, Vs. FERTILISERS AND CHEMICALS, TRAVANCORE LIMITED.
|
March 14, 1964 |
|
COMMISSIONER QUILON MUNICIPALITY Vs. MALAYALAM PLANTATIONS LTD
|
October 8, 1964 |
|
COMMISSIONER TELLICHERRY MUNICIPALITY Vs. GOPALAN NAIR
|
August 20, 1964 |
|
DAMODARAN Vs. CHANDU
|
September 18, 1964 |
|
DEPUTY COMMISSIONER OF AGRL INCOME TAX AND SALES TAX SOUTH Vs. TRAVANCORE RUBBER AND TEA CO LTD
|
June 10, 1964 |
|
DHARMAPOSHANAM COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1964 |
|
EBRAHIM RAWTHER Vs. BATCHA RAWTHER
|
March 3, 1964 |
|
EDUMBAN CHETTIAR CHOCKALINGOM CHETTIAR Vs. RAMALAKSHMI PICHAMMA
|
January 22, 1964 |
|
ELIXIR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 9, 1964 |
|
ENOCH PHARMA Vs. STATE OF KERALA
|
July 29, 1964 |
|
ENOCH PHARMA Vs. STATE OF KERALA
|
October 9, 1964 |
|
EXECUTIVE AUTHORITY OF VILAKUDY PANCHAYAT Vs. JANARDHANA RO
|
May 22, 1964 |
|
FANCY CROCKERIES Vs. COLLECTOR OF CUSTOMS
|
November 17, 1964 |
|
FOOD INSPECTOR ALLEPPY MUNICIPALITY Vs. SREEDHARAN NAIR
|
November 18, 1964 |
|
FOOD INSPECTOR CALICUT CORPORATION Vs. P NARAYANAN
|
July 2, 1964 |
|
FOOD INSPECTOR TRICHUR MUNICIPALITY TRICHUR Vs. O D PAUL
|
August 14, 1964 |
|
FRANCIS ROZARIO Vs. VICTORIA PEREIRA
|
October 12, 1964 |
|
G CHANDRASEKHARA PILLAI Vs. K KARTHIKEYAN
|
April 2, 1964 |
|
GANGADHARAN PILLAI Vs. STO 1ST CIRCLE ERNAKULAM
|
July 23, 1964 |
|
GANGADHARAN PILLAI Vs. STO RESERVE ERNAKULAM
|
July 30, 1964 |
|
GENERAL SECRETARY PALAI CENTRAL BANK EMPLOYEES Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
|
September 24, 1964 |
|
GEORGE Vs. MARIAM ALIAS MARY
|
August 3, 1964 |
|
GEORGE Vs. ATHIMATTAM RUBBER CO LTD
|
March 5, 1964 |
|
GEORGE THOMAS Vs. MALAYALAM PLANTATIONS LTD
|
June 23, 1964 |
|
GOODLAND PLANTATIONS PRIVATE Vs. STATE BANK OF TRAVANCORE
|
August 20, 1964 |
|
GOODLAND PLANTATIONS PRIVATE LTD Vs. SBT
|
August 29, 1964 |
|
GOPALA PANIKKAR Vs. KUNHIKUTTY PIZHARASYAR
|
November 4, 1964 |
|
GOPALAKRISHNA PANICHER Vs. GEORGE SAKARIA & OTHERS
|
July 30, 1964 |
|
GOPALAN Vs. STATE OF KERALA
|
December 2, 1964 |
|
GOVINDAN NAMBOOTHIRI Vs. EASWARAN NAMBOODIRI
|
November 20, 1964 |
|
HEALTH INSPECTOR BADAGARA MUNICIPALITY Vs. PUZHAKKAL KELAPPAN
|
June 19, 1964 |
|
HEALTH INSPECTOR SHERTHALAI MUNICIPAL COUNCIL Vs. ANANDA NAIKKEN
|
June 30, 1964 |
|
IBRAHIMKUTTY MATHER Vs. KESAVA KAMMATH
|
January 21, 1964 |
|
IDICULA MATHAI Vs. GEEVARGHESE SKARIA
|
March 18, 1964 |
|
INCOME TAX OFFICER Vs. SWAMY SATCHIDANAND
|
June 30, 1964 |
|
INCOME TAX OFFICER ALLEPPEY Vs. S VEERIAH REDDIAR
|
January 15, 1964 |
|
INDIA PEPPER AND SPICE TRADE ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1964 |
|
ISMAIL AND CO MATTANCHERRY Vs. STATE OF KERALA
|
July 24, 1964 |
|
ITO ALLEPPEY Vs. VEERIAH REDDIAR
|
January 15, 1964 |
|
ITTIRAVI NAMBOODIRI Vs. KRISHNANKUTTY MENON
|
April 2, 1964 |
|
ITTYCHERIA Vs. VARGHESE
|
June 25, 1964 |
|
JAMEELA BEEVI Vs. ANTONY NETTO
|
December 1, 1964 |
|
JATHAVEDAN NAMBOODIRIPAD Vs. CHANDRASEKHARAN NAIR
|
August 4, 1964 |
|
JOHN PANACHIKKAL Vs. STATE OF KERALA
|
August 20, 1964 |
|
JOSEPH Vs. THE F.A.C.T LTD. ALWAYE
|
September 29, 1964 |
|
JOSEPH Vs. SCARIA
|
August 20, 1964 |
|
JOSEPH Vs. PARAMESWARAN PILLAI
|
September 22, 1964 |
|
JOSEPH Vs. JOSEPH
|
February 21, 1964 |
|
JOSEPH Vs. RTA KOTTAYAM
|
February 26, 1964 |
|
JOSEPH VARKEY Vs. KSEB
|
February 19, 1964 |
|
K B KALIKUTTY Vs. COMMISSIONER OF INCOME-TAX KERALA
|
September 17, 1964 |
|
K C ANTONY Vs. STO ERNAKULAM
|
June 3, 1964 |
|
K C IBRAHIMKUTTY MATHAR Vs. JOSEPHINE
|
September 10, 1964 |
|
K GOPALA PILLAI Vs. STATE OF KERALA
|
December 17, 1964 |
|
K K WARRIER Vs. STATE OF KERALA
|
August 6, 1964 |
|
K N THANKAM Vs. STATE OF KERALA
|
November 16, 1964 |
|
K P MATHEN PANICKER Vs. ITO QUILON
|
September 7, 1964 |
|
K SARVOTHAMA SRINIVASA SHENOY AND CO Vs. DEPUTY CAIT AND SALES TAX KOZHIKODE
|
September 10, 1964 |
|
K V MATHAI Vs. DIRECTOR OF PANCHAYATS
|
November 11, 1964 |
|
KADAR Vs. DY SUPDIT OF POLICE KASARAGOD
|
October 22, 1964 |
|
KALIKUTTY Vs. COMMISSIONER OF INCOME TAX KERALA
|
September 17, 1964 |
|
KALU AMMA Vs. AMMUKUTTY AMMA
|
January 6, 1964 |
|
KALYANIKUTTY AMMA Vs. RAVUNNI NAIR
|
October 9, 1964 |
|
KANAKAMBAL Vs. LAKSHMIKUTTY AMMA
|
June 23, 1964 |
|
KANAN DEVAN HILLS PRODUCE CO Vs. WORKMEN OF THE KANNAN DEVAN HILLS PRODUCE CO LTD
|
July 13, 1964 |
|
KANNAN Vs. KANNAN
|
January 29, 1964 |
|
KANNAN NAIR Vs. KELU NAIR
|
March 17, 1964 |
|
KARTHIAYANI Vs. RAGHAVAN PILLAI
|
December 18, 1964 |
|
KARTHIAYINI AMMA Vs. VASUDEVAN PILLAI
|
January 13, 1964 |
|
KASIM Vs. LUCY KOCHUVAREED
|
January 28, 1964 |
|
KERALA STATE ELECTRICITY BOARD Vs. STATE
|
July 21, 1964 |
|
KESAVA PILLAI Vs. UZHUTHIRARU
|
March 13, 1964 |
|
KHALID Vs. LAKSHMI
|
December 17, 1964 |
|
KILIMANNI ABU Vs. STATE OF KERALA
|
February 7, 1964 |
|
KOCHAPPU Vs. AMMU AMMA
|
June 19, 1964 |
|
KOCHU Vs. STATE OF KERALA
|
September 18, 1964 |
|
KOCHUKUNJI ALIAS LAZAR Vs. VARGHESE
|
January 7, 1964 |
|
KOYAMMANKUTTY Vs. INCOME TAX OFFICER FOURTH ADDITIONAL
|
September 17, 1964 |
|
KRISHNA IYER Vs. ADDITIONAL INCOME TAX OFFICER
|
August 14, 1964 |
|
KRISHNA IYER Vs. RAMAKRISHNA IYER
|
February 20, 1964 |
|
KRISHNA PILLAI Vs. SIVARAMA PILLAI
|
November 30, 1964 |
|
KRISHNADAS Vs. AMMU POOJARI
|
September 11, 1964 |
|
KRISHNAMMA Vs. PARUKUTTY AMMA
|
January 9, 1964 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
November 17, 1964 |
|
KRISHNAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
|
October 21, 1964 |
|
KRISHNAN NAMBOOTHIRI Vs. PARAMESWARA MENON
|
January 14, 1964 |
|
KUMARAN Vs. PADMANABHAN
|
January 7, 1964 |
|
KUNHAPPA KURUP Vs. MADHAVI AMMA
|
September 30, 1964 |
|
KUNHAYU Vs. STATE OF KERALA
|
December 18, 1964 |
|
KUNHI BEAKY Vs. KUNHAMBU NAIR
|
September 18, 1964 |
|
KUNHIKRISHNAN NAMBIAR Vs. GOVINDAN NAMBIAR
|
November 23, 1964 |
|
KUNHIPALY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 15, 1964 |
|
KUNHIRAMAN NAMBIAR Vs. REGIONAL TRANSPORT AUTHORITY CALICUT
|
January 8, 1964 |
|
KUNJAN KELU Vs. SANKARAN RAMAKRISHNAN
|
September 23, 1964 |
|
KUNJANNAM Vs. STATE OF KERALA
|
February 19, 1964 |
|
KUNJIKKOYA Vs. NOOHUKUNJU IBRAHIM KUTTY
|
January 17, 1964 |
|
KUNJUKRISHNAN CHANNAR Vs. RAMAKRISHNAN CHANNAR
|
September 21, 1964 |
|
KUNJUKRISHNAN NADAR Vs. SPEAKER KERALA LEGISLATIVE ASSEMBLY
|
January 21, 1964 |
|
KUNJUNNI PILLAI Vs. ANTONY SEBASTIAN
|
February 19, 1964 |
|
KURIAKOSE Vs. KURIYAN
|
September 28, 1964 |
|
KUTHUKUTTY KUNHALIS SON KUNHALAVI MUSALIAR Vs. PAKKATH ENUS SON ABDULLA
|
March 17, 1964 |
|
KUTTEN Vs. UMAMAHESWARAN
|
January 30, 1964 |
|
KUTTIALIKUTTY MARAKKARS DAUGHTER KIZHAKKINIYAKATH Vs. KOZHISSERI PALERI ITTOLI AMMA
|
July 20, 1964 |
|
KUTTY SAHIB Vs. COMMISSIONER OF GIFT TAX
|
July 24, 1964 |
|
KUTTY SAHIB Vs. COMMISSIONER OF GIFT-TAX, KERALA
|
March 24, 1964 |
|
LAKSHMI Vs. SANKUNNI
|
June 3, 1964 |
|
LAKSHMI CHIT FUND PRIVATE LTD Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
|
December 8, 1964 |
|
LAKSHMI PILLAI PARVATHI PILLAI Vs. PURUSHOTHAMA PAI
|
October 23, 1964 |
|
LEELAMMA OOMMEN Vs. OOMMEN
|
June 18, 1964 |
|
LOUIS Vs. KPSC
|
October 21, 1964 |
|
M APPUKUTTY Vs. SALES TAX OFFICER SPL CIRCLE I KOZHIKODE
|
December 23, 1964 |
|
M K AHAMED Vs. STATE OF KERALA
|
August 14, 1964 |
|
M K RAPAI Vs. JOHN
|
May 18, 1964 |
|
M KUNJUKRISHNAN NADAR Vs. HONBLE SPEAKER KERALA LEGISLATIVE ASSEMBLY TRIVANDRUM AND
|
January 23, 1964 |
|
MADHAVAN Vs. STATE OF KERALA
|
January 30, 1964 |
|
MADHAVAN Vs. ORIENT UNION BANK LTD
|
September 7, 1964 |
|
MADHAVAN Vs. THE ORIENT UNION BANK LTD.
|
July 9, 1964 |
|
MADHAVAN PILLAI Vs. EBRAHIM
|
February 4, 1964 |
|
MAHOMAD IBRAHIM HUSSAIN SAIT Vs. KERALA WAKF BOARD ERNAKULAM
|
March 10, 1964 |
|
MAMMATHU Vs. KATHIJUMMA UMMA
|
June 10, 1964 |
|
MAMMU Vs. STATE OF KERALA
|
December 21, 1964 |
|
MAMOO Vs. ASYA
|
December 7, 1964 |
|
MANAVALLABHAN KARNAMULPAD Vs. STATE OF KERALA
|
November 19, 1964 |
|
MANAVIKRAMAN ALIAS CHERIYA KUNHUNNI RAJAH THE ZAMORIN RAJAH OF CALICUT Vs. COLLECTOR OF KOZHIKODE
|
June 23, 1964 |
|
MARIAM Vs. NARAYANAN THRATHAR NAMBOORIPAD
|
July 3, 1964 |
|
MARIYAN Vs. STATE OF KERALA
|
March 10, 1964 |
|
MARKOSE Vs. STATE OF KERALA
|
December 15, 1964 |
|
MATHAI Vs. STATE OF KERALA
|
June 2, 1964 |
|
MATHAI Vs. MANI
|
August 8, 1964 |
|
MATHAI Vs. STATE OF KERALA
|
July 23, 1964 |
|
MATHAI AND ORS. Vs. MANI
|
August 6, 1964 |
|
MATHOO PHILLIP Vs. MATHOO OUSEPH
|
January 8, 1964 |
|
MATTANCHERRY MUNICIPAL COUNCIL Vs. PERUMAL CHETTIAR
|
September 4, 1964 |
|
MAYANKANAKATH MUTHAMODKUTTY HAJI Vs. EDASSERI MOIDEENKUTTY
|
February 3, 1964 |
|
MEERANNAN MARIA UMMA Vs. CHACKO CHACKO
|
July 3, 1964 |
|
MEERASAHIB MUHAMMED KUNJU Vs. PADMANABHA IYER HARIHARA IYER
|
July 3, 1964 |
|
MOHAMMAD ISMAIL ROWTHAR Vs. VELAYUDHAN
|
August 12, 1964 |
|
MOIDEEN Vs. STATE OF KERALA
|
June 20, 1964 |
|
MOIDEEN HAJI Vs. KADIR
|
July 28, 1964 |
|
MOIDU Vs. INCOME TAX OFFICER
|
August 20, 1964 |
|
MOIDU Vs. FOOD INSPECTOR ERNAKULAM MUNICIPALITY
|
December 31, 1964 |
|
MUHAMMAD Vs. KUNHABDULLA
|
October 6, 1964 |
|
MUHAMMAD KUNHI Vs. ANDRADE AND LOBO
|
July 15, 1964 |
|
MUHAMMAD PATHUMMAL Vs. PADMANABHA PILLAI
|
December 11, 1964 |
|
MUHAMMED Vs. GOVARDHANLAL
|
December 4, 1964 |
|
MUHAMMED KUNJU Vs. SARAMMA
|
March 12, 1964 |
|
MULLAVEETTIL SAIDUMAMMAD'S CHILDREN ABDURAHIMAN Vs. MUNDOLI AYIDRU'S SON ALIKOYA
|
July 1, 1964 |
|
MUTHUKUMARASWAMY IYER Vs. STATE OF KERALA
|
January 31, 1964 |
|
N A PAUL Vs. CIT
|
July 20, 1964 |
|
N RAMACHANDRA IYER Vs. THOMAS MATHAI
|
December 22, 1964 |
|
N T PATEL AND CO Vs. DEPUTY CAIT AND ST
|
March 16, 1964 |
|
NANDAKUMARAN Vs. PRINCIPAL GOVT VICTORIA COLLEGE PALGHAT
|
October 7, 1964 |
|
NANGELI NANGIAR Vs. GOPALA SARMA
|
March 25, 1964 |
|
NARAYANA GUPTAN Vs. MADHAVA MENON
|
February 4, 1964 |
|
NARAYANA KURUP PARAMESWARA KURUP Vs. N VASUDEVA KURUP
|
January 29, 1964 |
|
NARAYANA MENON Vs. DEVASSY
|
March 24, 1964 |
|
NARAYANA MURTHI Vs. STATE OF KERALA
|
February 21, 1964 |
|
NARAYANA PILLAI Vs. REGISTRAR UNIVERSITY OF KERALA
|
August 12, 1964 |
|
NARAYANA PILLAI Vs. STATE OF KERALA
|
December 15, 1964 |
|
NARAYANA SHENOI Vs. OFFICIAL RECEIVER ALLEPPEY
|
October 26, 1964 |
|
NARAYANA TRANSPORTS CALICUT Vs. REGIONAL TRANSPORT AUTHORITY CALICUT
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March 24, 1964 |
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NARAYANAN Vs. MURALIDHARA MARAR
|
March 20, 1964 |
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NARAYANAN Vs. STATE OF KERALA
|
June 26, 1964 |
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NARAYANAN Vs. STATE OF KERALA
|
January 29, 1964 |
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NARAYANAN NAMBIAR Vs. AMBU KUNHI
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August 3, 1964 |
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NARAYANAN NAMBUDIRI Vs. PADMANABHA PILLAI
|
January 21, 1964 |
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NELLIYIL KUNHALI HAJI Vs. STATE OF KERALA
|
November 20, 1964 |
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NIDHEERI CHACKO Vs. OUSEPH
|
August 19, 1964 |
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OUSEPH MANI Vs. STATE OF KERALA
|
September 11, 1964 |
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OUSEPH SKARIA OF NADUVILAPARAMBIL Vs. CHERIAN JOSEPH OF POOPPALLIL
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November 5, 1964 |
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P C KUNHIKRISHNAN NAMBIAR Vs. STATE OF KERALA
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July 30, 1964 |
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P GOVINDA PILLAI Vs. V G N PADMANABHA PILLAI
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November 6, 1964 |
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P K MANI Vs. P J MATHAI
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September 17, 1964 |
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P K SARASWATHI AMMAL Vs. P S KRISHNA IYER
|
April 2, 1964 |
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P K VARGHESE AND SONS Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
|
July 13, 1964 |
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P KANNAN KUNHIMANGALAM Vs. FOOD INSPECTOR CANNANORE MUNICIPALITY
|
June 5, 1964 |
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P KUNHIKRISHNAN NAIR Vs. STATE OF KERALA
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July 10, 1964 |
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P S SUBRAMANIAN Vs. S S VENKITADRI IYER
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July 16, 1964 |
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P V DEVASIA Vs. STATE OF KERALA
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December 3, 1964 |
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P.K. NAIR Vs. STATE OF KERALA
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January 31, 1964 |
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PACHI AMMA Vs. KATHIJA UMMAL
|
March 19, 1964 |
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PADMANABHA PILLAI KRISHNA PILLAI Vs. DAMODARAN VASUDEVAN
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January 10, 1964 |
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PADMANABHAN GOPALAN Vs. RAMAN SEKHARAN
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September 10, 1964 |
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PADMANABHAN NAIR Vs. RAGHAVAN NAIR
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November 4, 1964 |
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PAPPU Vs. EVANS
|
October 19, 1964 |
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PARAMESWARAN Vs. REVENUE DIVISIONAL OFFICER PALGHAT
|
September 11, 1964 |
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PARAMESWARAN NAIR Vs. STATE OF KERALA
|
June 10, 1964 |
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PARAMESWARAN NAMPPORI Vs. VARKI
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July 29, 1964 |
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PARVATHI ANTHARJ ANAM Vs. PARAMESWARAN NAMBOORI
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December 14, 1964 |
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PAULOSE Vs. KUNJUNNY
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November 20, 1964 |
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PAVU AMMA Vs. MAYAKUTTY
|
March 19, 1964 |
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PAZHANAN Vs. VISWANATHA PATTAR PATTAMALY
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May 22, 1964 |
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PERUMAL PILLAI Vs. VENKITESWARA IYER
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December 22, 1964 |
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POONU Vs. ACHUTHAN
|
March 17, 1964 |
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POPULAR BANK LTD Vs. SAINUBA BEEVI
|
October 19, 1964 |
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PRABHAKARAN Vs. MADHAVAN
|
January 3, 1964 |
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PREMAJAM Vs. UNIVERSITY OF KERALA
|
February 21, 1964 |
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PROVIDENT FUND INSPECTOR ERNAKULAM Vs. B PAUL ABRAO
|
December 21, 1964 |
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PROVIDENT FUND INSPECTOR QUILON Vs. KERALA JANATHA PRINTERS AND PUBLISHERS P LTD
|
July 27, 1964 |
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PULIKKOTTIL THARAPPAN Vs. PERUMBULLI MANAKKAL PURUSHOTHAMAN NAMBUDIRI
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September 28, 1964 |
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PUNNAKKAL KONNUS DAUGHTER AMMU Vs. THEKKEKARA KUNHUNNIS SON KRISHNAN
|
July 23, 1964 |
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R SOURI RAJALU NAIDU Vs. KOTHANDARAMA NAIDU
|
February 19, 1964 |
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RAGHAVA KURUP Vs. STATE OF KERALA
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July 2, 1964 |
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RAJA RAJA VARMA Vs. GOPALA IYER
|
September 30, 1964 |
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RAJAN Vs. THOMAS
|
August 17, 1964 |
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RAJAPPA MENON Vs. UNION GOVERNMENT RAILWAY ADMINISTRATION
|
July 14, 1964 |
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RAJASEKHARAN NAIR TRIVANDRUM Vs. CITY CORPORATION OF TRIVANDRUM
|
December 18, 1964 |
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RAJU Vs. STATE OF KERALA
|
September 11, 1964 |
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RAMA KRISHNAN THAMBI Vs. STATE OF KERALA
|
November 16, 1964 |
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RAMA WARRIER Vs. STATE OF KERALA
|
December 23, 1964 |
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RAMACHANDRAN PILLAI Vs. STATE OF KERALA
|
November 24, 1964 |
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RAMAKRISHNAN EZHUTHACHAN Vs. STATE OF KERALA
|
October 21, 1964 |
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RAMAN KUNJUKRISHNAN Vs. RAMAN VISWANATHAN
|
February 3, 1964 |
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RAMANKUTTY Vs. ITO ALLEPPEY
|
August 4, 1964 |
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RAMASWAMI Vs. STO PONNANI
|
July 27, 1964 |
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RAMASWAMY IYER Vs. SUPPALU AMMAL
|
August 31, 1964 |
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RE Vs. FR JOSEPH V DISTRICT EDUCATIONAL OFFICER IRINJALAKUDA
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December 21, 1964 |
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REV MOTHER GENERAL Vs. PHILIP
|
September 23, 1964 |
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REV. FR. JOSEPH Vs. D.E.O. IRINJALAKUDA & OTHERS
|
December 21, 1964 |
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RODRIGUES Vs. RODRIGUES
|
February 4, 1964 |
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S GOPALAN HEALTH ASSISTANT Vs. VARKEY JOB
|
June 5, 1964 |
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S VELAPPAN Vs. STATE OF KERALA
|
February 7, 1964 |
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SAITHU MOHAMMED Vs. MAMMI ABDUL KHADAR
|
February 21, 1964 |
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SANKARA BHATTA Vs. RAMAYYA SHETTY
|
July 9, 1964 |
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SANKARAN NAIR Vs. STATE OF KERALA
|
December 11, 1964 |
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SANKARAN NAMBUDIRIPAD Vs. MOIDEEN
|
September 2, 1964 |
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SANKARANARAYANA BHATTA Vs. AITO KSARAGOD
|
January 10, 1964 |
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SANKARANARAYANAN Vs. KUNHIKRISHNAN
|
November 4, 1964 |
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SARASWATHI AMMAL Vs. KRISHNA IYER
|
March 2, 1964 |
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SBT Vs. SHAHUDEEN MUSALIYAR
|
June 23, 1964 |
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SBT Vs. CHACKO LUKKA
|
September 7, 1964 |
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SEVA SAMAJ Vs. DASA VISA SOROTHIA VANIK JANATHI SAMOOHAM
|
June 25, 1964 |
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SEYEDALI ROWTHEN Vs. NHARAKKOT JUMMATH MOSQUE
|
September 2, 1964 |
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SHEIK IBRAHIM SAHEB Vs. KESAVA KAMMATH
|
January 15, 1964 |
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SIVARAMAKRISHNA IYER Vs. MOIDEEN SAHIB
|
February 5, 1964 |
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SREE NARAYANA TRANSPORTS Vs. STATE OF KERALA
|
November 2, 1964 |
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SREEDHARA MARAR RAMAN PILLAY Vs. STATE OF KERALA
|
August 14, 1964 |
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ST MARTIN OIL MILLS Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
September 1, 1964 |
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STATE OF KERALA Vs. K K GOPINATHAN NAIR
|
July 31, 1964 |
|
STATE OF KERALA Vs. KANDA
|
July 10, 1964 |
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STATE OF KERALA Vs. THARU ALIAS DAVIS
|
July 13, 1964 |
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STATE OF KERALA Vs. M P ALI MEERANKUTTY
|
July 13, 1964 |
|
STATE OF KERALA Vs. KUNHAMBU NAIR
|
September 11, 1964 |
|
STATE OF KERALA Vs. BALAKRISHNA PILLAI
|
July 6, 1964 |
|
STATE OF KERALA Vs. SANKARAN NAMBIAR
|
May 21, 1964 |
|
STATE OF KERALA Vs. R JACOB MATHEW
|
April 3, 1964 |
|
STATE OF KERALA Vs. K KUNHIPACKY
|
March 3, 1964 |
|
STATE OF KERALA Vs. K MADHAVAN
|
March 9, 1964 |
|
STATE OF KERALA Vs. BALAKRISHNA MENON
|
February 24, 1964 |
|
STATE OF KERALA Vs. SREEDHARAN
|
February 7, 1964 |
|
STATE OF KERALA Vs. A S ARUMUGHASWAMY NADAR AND CO
|
February 6, 1964 |
|
STATE OF KERALA Vs. VELLUNGAN
|
January 24, 1964 |
|
SUBRAMANIAN CHETTIAR Vs. KRISHNAVENI AMMAL
|
July 10, 1964 |
|
SUBRAMONIA IYER Vs. LAKSHMI AMMAL
|
September 18, 1964 |
|
SUBRAN Vs. NARAYANA MENON
|
July 6, 1964 |
|
SULTAN PILLAI Vs. PERRUKANNU
|
July 20, 1964 |
|
SULTAN RAWTHER Vs. VAVOOKAN RAWTHER
|
December 7, 1964 |
|
SUMATHI AMMA Vs. KUNJULEKSHMI AMMA
|
September 16, 1964 |
|
SWAMI SACHITANAND Vs. SALES TAX OFFICER QUILANDI
|
February 21, 1964 |
|
SWAMINATHA IYER Vs. RAMACHANDRA KURUP
|
July 24, 1964 |
|
T M MOHAMMED Vs. STATE OF KERALA
|
May 22, 1964 |
|
TALENGALA NARAYANA BHATTA Vs. NARSIMHA BATTA
|
May 22, 1964 |
|
THANKAMMA Vs. UNNIAMMA ANTHARJANAM
|
January 1, 1964 |
|
THANKAMMA Vs. KUNJULAKSHMI
|
October 13, 1964 |
|
THANKAMMA AND ANOTHER Vs. UNNIAMA ANTHARJANAM AND OTHERS
|
January 30, 1964 |
|
THANKAPPAN Vs. ACCOMMODATION CONTROLLER AND TAHSILDAR ALLEPPEY
|
July 7, 1964 |
|
THAYILLATH VAMANAN NAMBUDIRI Vs. AMMARMANKANDIYIL NARAYANA KURUP
|
July 13, 1964 |
|
THOMAS JACOB Vs. CHERIAN
|
July 3, 1964 |
|
THOMAS KOCHUMATHU Vs. DISTRICT COLLECTOR ERNAKULAM
|
June 2, 1964 |
|
THOMMA VARKKI Vs. THOMAS JACOB
|
September 28, 1964 |
|
THOMMAN Vs. CATHOLIC SYRIAN BANK LTD
|
January 13, 1964 |
|
THRIVIKRAMA PAI Vs. FORT COCHIN MUNICIPALITY
|
September 9, 1964 |
|
TRACO ENTERPRISES PRIVATE LIMITED Vs. ALEXANDER PALATHINKEL
|
February 26, 1964 |
|
TRAVANCORE MINERALS LTD Vs. COMMISSIONER QUILON MUNICIPALITY
|
September 22, 1964 |
|
UMADEVI ANTHARJ ANAM Vs. IYPE MATHEW
|
November 16, 1964 |
|
UMMAR Vs. MEENAKSHI NEITHIAR AMMA
|
August 31, 1964 |
|
UNICHIRAKUTTY AMMA Vs. KRISHNAN NAIR
|
January 10, 1964 |
|
UNNIKRISHNA MENON Vs. SANKARA MENON
|
August 20, 1964 |
|
USMAN Vs. FOOD INSPECTOR KOZHIKODE CORPORATION
|
December 11, 1964 |
|
V C THOMAS Vs. DISTRICT JUDGE ALLEPPEY
|
October 1, 1964 |
|
V K NAMBOODIRI Vs. UNION OF INDIA
|
April 3, 1964 |
|
V K U MENON Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1964 |
|
V RAMANANDA PRABHU Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
|
September 17, 1964 |
|
V V KRISHNA IYER SONS Vs. NEW ERA MANUFACTURING CO LTD
|
December 9, 1964 |
|
VALAYUDHAN Vs. GOKULAN
|
August 4, 1964 |
|
VARGHESE Vs. STATE OF KERALA
|
September 18, 1964 |
|
VARGHESE Vs. CARMAL COIR WORKS
|
January 20, 1964 |
|
VARGHESE Vs. CHACKO
|
January 22, 1964 |
|
VARGHESE POULOSE Vs. K I MATHEW
|
January 14, 1964 |
|
VARKEY Vs. KUNJURAMAN
|
November 18, 1964 |
|
VARKEY THOMMI Vs. STATE
|
September 24, 1964 |
|
VASU PILLAI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
December 1, 1964 |
|
VASUDEVA KURUP Vs. AMMINI AMMA
|
March 6, 1964 |
|
VASUDEVA PUTHILLATHAYA Vs. KUNHIRAMA PUDUVAL
|
January 16, 1964 |
|
VASUDEVAN Vs. CHOYIKUTTY
|
August 20, 1964 |
|
VASUDEVAN Vs. KANDAN
|
February 25, 1964 |
|
VASUDEVAN NAIR Vs. BALAKRISHNA PILLAI
|
August 5, 1964 |
|
VASUDEVARU Vs. IDICHANDY OOMMEN
|
September 30, 1964 |
|
VELAYUDHAN PILLAI Vs. STATE OF KERALA
|
February 4, 1964 |
|
VELU Vs. BHARATHAN
|
November 30, 1964 |
|
VELUKUTTY Vs. NEELAKANTAN NAMBOODIRI
|
January 30, 1964 |
|
VENKITASUBRAMONIA IYER Vs. KRISHNA IYER
|
June 2, 1964 |
|
VENKITESWARA IYER HARIHARA IYER Vs. SKARIA JOSEPH OF PULIKUNNEL
|
September 30, 1964 |
|
VIJAYAN Vs. STATE OF KERALA
|
November 6, 1964 |
|
VITTAL PRABHU Vs. MADHAVA RAO
|
January 17, 1964 |
|
WEST COAST WEAVING ESTABLISHMENTS Vs. STATE OF KERALA
|
May 25, 1964 |
|
WORKMEN OF THE MODERN TILE AND CLAY WORKS FEROKE Vs. INDUSTRIAL TRUBUNAL KOZHIKODE
|
August 13, 1964 |