|
A A BEERAVOO Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
August 13, 1963 |
|
A K NARAYANAN NAMBIAR Vs. STATE OF KERALA
|
September 19, 1963 |
|
A K T K M SANKARAN NAMBOODIRIPAD Vs. STATE OF KERALA
|
January 9, 1963 |
|
A M KUTTYSANKARAN NAIR Vs. P V KUMARAN NAIR
|
August 2, 1963 |
|
A PARAMESWARA AIYER Vs. STATE OF KERALA
|
January 7, 1963 |
|
ABDUL KANI Vs. NANOO
|
January 3, 1963 |
|
ABDUL KHADER Vs. ABDUL RAHIMAN
|
June 28, 1963 |
|
ABDULKHADER Vs. KANNAN
|
September 17, 1963 |
|
ABDULLA MUHAMMED Vs. PARAMASIVAN NAIR
|
September 25, 1963 |
|
ABDUR REHUMAN VAIDYAN Vs. ABUBAKER KUNJU
|
July 31, 1963 |
|
ABRAHAM Vs. STO
|
November 29, 1963 |
|
ACHUTHAN Vs. GOVINDAN VALIA ACHAN
|
May 28, 1963 |
|
AHAMMAD Vs. STATE OF KERALA
|
June 21, 1963 |
|
AHAMMAD HAJI Vs. STATE OF KERALA
|
November 18, 1963 |
|
AMMALU AMMA Vs. LAKSHMI AMMA
|
August 31, 1963 |
|
AMMINI Vs. CHIDAMBARA VADHYAR
|
April 1, 1963 |
|
ANANTHANARAYANA IYER Vs. POULOSE
|
February 12, 1963 |
|
ANANTHANARAYANA IYER Vs. MUHAMMAD KUNJU
|
October 21, 1963 |
|
ANIYATH PUTHIYAPURAYIL KUNHI PATHUMMA Vs. PALLIKKACHILIL MAMALI
|
June 18, 1963 |
|
ANNAMALAI REDDIAR Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1963 |
|
ANNAMALAI REDDIAR Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 30, 1963 |
|
ANTHRAPPER BANK LTD Vs. UNITED STATE PACKERS AND CANNERS LTD
|
December 18, 1963 |
|
ANTONY CHOOLAKKAL Vs. EXCISE COMMISSIONER BOARD OF REVENUE TRIVANDRUM
|
October 24, 1963 |
|
AROOR CARPET FACTORIES PRIVATE Vs. K N HENRY
|
June 20, 1963 |
|
ARUNACHALAM VANAMOORTHI KONAR Vs. GEEVARGHESE
|
December 21, 1963 |
|
ASSANKUNJU RAWTHER Vs. SYED MOHAMED RAWTHER
|
August 30, 1963 |
|
AVATHITHIKA Vs. SITA BAI
|
August 5, 1963 |
|
AYICHAMMAL KANNOLI CHATHUKUTTY Vs. NALPPADI CHEERUKUTTY
|
January 7, 1963 |
|
BALAGOPALA PANICKER Vs. RAMANUNNI NAIR
|
January 9, 1963 |
|
BALAGOPALAN Vs. STATE OF KERALA
|
November 5, 1963 |
|
BALAKRISHNAN EZHUTHASSAN Vs. DIRECTOR OF TRANSPORTS & ANOTHER
|
August 22, 1963 |
|
BALAKRISHNAN NAIR Vs. MOHAMMED KUNJU
|
December 6, 1963 |
|
BANK OF NEW INDIA Vs. G GOVINDA PRABHU
|
June 13, 1963 |
|
BAPPU RAWTHER ABDUL KASSIM RAWTHER Vs. STATE OF KERALA
|
October 21, 1963 |
|
BEEPATHUMMA & OTHERS Vs. SHAMBHATTA & OTHERS
|
February 4, 1963 |
|
BHAGAVATHI KOCHUPARVATHY Vs. BALAKRISHNA PILLAI CHANDRASEKHARAN PILLAI
|
July 5, 1963 |
|
BHANUMATHI AMMA RUGMINI AMMA Vs. NANI AMMA KAMALAMMA
|
August 30, 1963 |
|
BHARATHAN PILLAI Vs. STATE OF KERALA
|
June 28, 1963 |
|
BHARGAVI AMMA CHELLAMMA VILASATHU VEEDU Vs. STATE OF KERALA
|
October 11, 1963 |
|
BHASKARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
November 4, 1963 |
|
C KUNHIKUTTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
November 15, 1963 |
|
C L JOSEPH Vs. JOS
|
November 13, 1963 |
|
C S DESAI Vs. B PAUL ABRAO
|
July 5, 1963 |
|
C V MUTHUVELAS VELAPPAN Vs. K V NARAYANAN NAIR
|
September 9, 1963 |
|
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. SARVOTHAMA KAMATH
|
February 21, 1963 |
|
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES CO-OPERATIVE SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 4, 1963 |
|
CHACKO Vs. ACCOMMODATION CONTROLLER ERNAKULAM
|
September 18, 1963 |
|
CHACKO Vs. CATHOLIC BANK OF INDIA LTD
|
September 18, 1963 |
|
CHACKO Vs. SUBRAMANIA IYEN
|
August 9, 1963 |
|
CHACKO MATHAI Vs. STATE OF KERALA
|
February 8, 1963 |
|
CHACKO PYLEE Vs. MADHAVI AMMA
|
January 25, 1963 |
|
CHAMUKUTTAN NAIR Vs. STATE OF KERALA
|
March 22, 1963 |
|
CHANDY Vs. MATHEW
|
October 30, 1963 |
|
CHATHUKUTTY NAIR Vs. AGRICULTURAL INCOME-TAX OFFICER, BADAGARA
|
January 15, 1963 |
|
CHELLAPPAN PILLAI Vs. BHARGAVAN PANICKER
|
January 3, 1963 |
|
CHELLAPPAN S/O PATHIRAMANNEL KRISHNAN Vs. K P VARUGHESE
|
May 29, 1963 |
|
CHEMBAKAVE VADAKKEKKARA LAKSHMI Vs. NELLISSERI GRAMAM NARAYANASWAMI IYER
|
February 21, 1963 |
|
CHERAMPENNU Vs. NEELAN
|
June 26, 1963 |
|
CHERAYATHU PAUL Vs. DHARMODHAYAN COMPANY TRICHUR
|
April 4, 1963 |
|
CHERIA VASUDEVAN NAMBUDIRIPAD Vs. STATE OF KERALA
|
June 27, 1963 |
|
CHERIATHU VARKEY Vs. MEENAKSHI AMMA
|
July 24, 1963 |
|
CHIDAMBARA IYER Vs. KUNHUMUHAMMED
|
July 17, 1963 |
|
CIT Vs. RAMAKRISHNA PILLAI
|
February 18, 1963 |
|
COCHIN POTTERIES P Vs. UNION OF INDIA
|
March 4, 1963 |
|
COMMERCIAL TRANSPORTS Vs. STATE OF KERALA
|
November 1, 1963 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JOHNSONS ESTATES AND AGENCIES PRIVATE LIMITED
|
August 5, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. HAJEE HASSAN YACOOB SAIT
|
August 26, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED
|
August 20, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. MORNING STAR BUS SERVICE
|
February 18, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED
|
February 19, 1963 |
|
COMMISSIONER QUILON MUNICIPALITY QUILON Vs. HARRISONS AND CROSFIELDS LTD
|
August 26, 1963 |
|
CONCORD OF INDIA INSURANCE CO Vs. C K SUBRAMONIA IYER
|
December 10, 1963 |
|
DAMODARA PRABHU Vs. FOOD INSPECTOR, ERNAKULAM MUNICIPALITY
|
October 18, 1963 |
|
DAMODARAN Vs. SANKARANARAYANAN NAMBOOTHIRIPAD
|
October 8, 1963 |
|
DAMODARAN NAMBOODIRIPAD Vs. THATCHUDAYA KAIMAL
|
November 1, 1963 |
|
DASSAN Vs. STATE OF KERALA
|
December 2, 1963 |
|
DAYANANDAN Vs. PARAMESWARA PANICKER
|
December 12, 1963 |
|
DEPUTY CAIT Vs. COCHIN COAL CO LTD
|
August 16, 1963 |
|
DEPUTY CAIT AND SALES TAX KOZHIKODE Vs. K P KRISHNAN
|
March 13, 1963 |
|
DESAI Vs. PAUL ABRAO
|
July 8, 1963 |
|
DEVARU VASUDEVARU Vs. RAMAN PILLAI NEELAKANTA PILLAI
|
February 14, 1963 |
|
DEVASSIA Vs. CHANGANACHERRY MUNICIPALITY
|
August 2, 1963 |
|
DHANALAKSHMI BANK LTD Vs. NEELAKANTAN NAMBUTHIRIPAD
|
October 31, 1963 |
|
E J JOHN SOLE PROPRIETOR ST GEORGE ESTATES Vs. INDUSTRIAL TRIBUNAL ALLEPPEY
|
February 18, 1963 |
|
E P EAPPEN Vs. STATE OF KERALA
|
August 28, 1963 |
|
EAPEN K THOMAS Vs. STATE
|
August 30, 1963 |
|
EAPEN PHILIPOSE Vs. NEELAKANTAN RAMAN
|
January 2, 1963 |
|
EAPEN VARKEY Vs. PARVATHI PILLAI AMMA
|
February 14, 1963 |
|
EBRAHIM ROWTHER & OTHERS Vs. SYED MOHAMED ROWTHER
|
August 30, 1963 |
|
ELIAKUTTY Vs. PUDUKKAD PUBLIC BANK
|
January 1, 1963 |
|
EMATHEWS APPU Vs. ANLET DANLEY
|
September 11, 1963 |
|
EPHREM AMBOOKEN POYYA VIA CHALAKUDY Vs. ASST CHIEF OFFICER RESERVE BANK OF INDIA TRIVANDRUM
|
December 20, 1963 |
|
ESAYA NELSON Vs. ADICHAN NADAR LAKSHMANAN NADAR
|
August 26, 1963 |
|
FOOD INSPECTOR CANNANORE MUNICIPALITY Vs. P KANNAN PANDAVALAPPI HOUSE
|
November 4, 1963 |
|
FOREST INDUSTRIES TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1963 |
|
FRANCIS PETER Vs. RAJAMMA PILLAI
|
January 7, 1963 |
|
G THANKAMAL RAVI NIKETHAN Vs. STATE OF KERALA
|
August 5, 1963 |
|
GAJENDRANATH Vs. STATE OF KERALA
|
October 18, 1963 |
|
GANAPATHY IYER Vs. SREENIVASA IYER
|
August 6, 1963 |
|
GANGADHARA MENON Vs. GOVERNMENT OF KERALA
|
January 18, 1963 |
|
GEORGE Vs. SALES TAX OFFICER, 1ST CIRCLE, TRIVANDRUM
|
August 8, 1963 |
|
GOPALA MENON Vs. KALYANI AMMA
|
October 21, 1963 |
|
GOVERDHANDAS KALIDAS Vs. NEW DHOLERA STEAMSHIPS LTD
|
December 2, 1963 |
|
GOVINDA PAI Vs. VELU
|
October 10, 1963 |
|
GOVINDAN NAMBIYAR Vs. SOOPPI KUITY HAJI
|
May 24, 1963 |
|
HAJI M ABDULLA Vs. RTO KOZHIKODE
|
June 19, 1963 |
|
HAJI MAMMU KEYE Vs. THIRURANGADI P C C SOCIETY
|
July 24, 1963 |
|
HAJUMMA Vs. BHARAT PLYWOOD AND TIMBER PRODUCTS (P) LTD
|
October 28, 1963 |
|
HAMEED KOYA Vs. ARUNACHALAM NADAR
|
January 8, 1963 |
|
IBRAHIM KASSAM SAIT Vs. KERALA WAKF BOARD, ERNAKULAM
|
February 12, 1963 |
|
INCOME TAX OFFICER Vs. MIYYA PILLAI
|
March 28, 1963 |
|
ISAAC MATHAI, KOMATATH KIZHAKKATHIL MAYETIKARA Vs. T.B. MATHEW
|
August 16, 1963 |
|
ISSAC ISSAC PORANGANAL HOUSE Vs. PALAI CENTRAL BANK LTD
|
July 9, 1963 |
|
ITTIATHI KUNJAN Vs. KUNJU KOCHUNTAN
|
February 8, 1963 |
|
ITTIAVIRA THOMAS Vs. SANKARANARAYANAN KESAVAN NAMPORI OF MANAKKATTU
|
March 1, 1963 |
|
ITTOOP Vs. MATHUNNI
|
November 28, 1963 |
|
ITTYAVIRAH Vs. SRI SUBRAMONIASWAY DEVASWOM
|
September 12, 1963 |
|
JACOB Vs. STATE OF KERALA
|
November 27, 1963 |
|
JACOB MATHEWS Vs. DEPUTY CHIEF OFFICER RESERVE BANK OF INDIA
|
September 20, 1963 |
|
JAGANATHAN Vs. STO
|
October 31, 1963 |
|
JANAKI Vs. MADHAVAN
|
October 14, 1963 |
|
JANARDHANA KURUP Vs. SARASWATHI AMMA
|
March 27, 1963 |
|
JOHN Vs. JOSEPH
|
August 30, 1963 |
|
JOHN MATHEW Vs. PRINCIPAL MEDICAL COLLEGE
|
September 30, 1963 |
|
JOSE Vs. THANKAPPAN
|
October 31, 1963 |
|
JOSEPH Vs. MATHAI
|
May 28, 1963 |
|
JOSEPH ALIAS AVUTHAKUNHI Vs. STATE OF KERALA
|
January 28, 1963 |
|
JOSEPH NADAR Vs. KUMARA PILLAY
|
October 22, 1963 |
|
JOSEPH VARKEY Vs. JOSEPH MATHEW
|
July 12, 1963 |
|
K A MOHAMAD KHAN Vs. STATE OF KERALA
|
August 9, 1963 |
|
K C CHANDRASEKHARAN S/O K C CHAMU Vs. STATE OF KERALA
|
July 2, 1963 |
|
K GEORGE Vs. STATE OF KERALA
|
October 31, 1963 |
|
K I ABRAHAM Vs. SALES TAX OFFICER PONKUNNAM
|
November 29, 1963 |
|
K JACOB MATHEW Vs. STATE OF KERALA
|
August 23, 1963 |
|
K M SUGATHA PRASAD Vs. STATE OF KERALA
|
May 24, 1963 |
|
K P MOHAMMED Vs. MADHAVI AMMA
|
July 8, 1963 |
|
K SESHAGIRI MALLER Vs. SPECIAL TEHSILDAR FOR LAND ACQUISITION KOZHIKODE
|
August 27, 1963 |
|
K VEERASHA Vs. EXECUTIVE OFFICER FEROKE PANCHAYAT
|
August 30, 1963 |
|
KALLIANI AMMA Vs. MADHAVI AMMA
|
September 30, 1963 |
|
KALLIYANI AMMA BHAVANI AMMA Vs. NARAYANI AMMA MADHAVI AMMA
|
July 26, 1963 |
|
KANAN DEVAN HILLS PRODUCE CO Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
|
August 19, 1963 |
|
KANNAN DEVAN HILLS PRODUCE COMPANY LTD. Vs. SALES TAX OFFICER, DEVICOLAM
|
December 13, 1963 |
|
KARIMTHARUVI TEA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1963 |
|
KARIMTHARUVI TEA ESTATES LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 29, 1963 |
|
KARTHIAYANI AMMA Vs. KESAVAN
|
January 9, 1963 |
|
KARTHIYAYANI AMMA Vs. MOIDU
|
March 15, 1963 |
|
KARTHIYAYANI AMMA Vs. KARTHIYAYANI
|
August 28, 1963 |
|
KAVALAPPARA KOTTARATHIL KOCHUNNI Vs. KAVALAPPARA KOTTARATHIL KUNNUKUTTANUNNI
|
July 23, 1963 |
|
KAVERI AMMA Vs. SARADHA
|
January 16, 1963 |
|
KELAPPAN Vs. STATE OF KERALA
|
November 4, 1963 |
|
KERALA KHADI AND VILLAGE INDUSTRIES BOARD TRIVANDRUM Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
|
January 28, 1963 |
|
KERALA ROAD LINES CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1963 |
|
KERALA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. Vs. STATE OF KERLALA
|
November 15, 1963 |
|
KESAVA KURUP KUNJUPILLAI KURUP Vs. SEBASTIAN ELUPRASYA FERNANDEZ
|
July 9, 1963 |
|
KESAVAN MOOSAD Vs. STATE OF KERALA
|
February 27, 1963 |
|
KITTUNNI GUPTHAN Vs. M C KUTTIKIRSHNA GUPTHAN
|
August 20, 1963 |
|
KIZHAKKETHIL SULAIMAN S/O AVRAN Vs. STATE OF KERALA
|
August 30, 1963 |
|
KOCHAPPU ALIAS DEVASSY Vs. MANI AND COMPANY LTD
|
March 12, 1963 |
|
KOCHOUSEPH Vs. KUNJU VAREED
|
April 5, 1963 |
|
KOCHU MUHAMMED Vs. JACOB ALIAS CHACKO
|
February 6, 1963 |
|
KOLANDIYIL AMMAD Vs. CHANGARAN
|
June 4, 1963 |
|
KONTHAN KESAVAN Vs. VARKEY THOMMAN
|
February 19, 1963 |
|
KOTESWAR VITTAL KAMATH Vs. K RANGAPPA BALIGA AND CO
|
August 9, 1963 |
|
KRISHNA PILLAI RAMAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 2, 1963 |
|
KRISHNAN EZHUTHASSAN Vs. GOPALANKUTTY NAIR
|
July 9, 1963 |
|
KRISHNAN NAIR Vs. PRINCIPAL LAW COLLEGE TRIVANDRUM
|
July 16, 1963 |
|
KRISHNAN NAIR Vs. SALES TAX OFFICER, SPECL. CIRCLE, CANNANORE
|
February 20, 1963 |
|
KRISHNAN NAIR & ANOTHER Vs. ABDU
|
December 17, 1963 |
|
KUMARAN Vs. STATE OF KERALA
|
May 21, 1963 |
|
KUMARAN Vs. STATE OF KERALA
|
October 25, 1963 |
|
KUNHAHMED Vs. MATTANCHERRY MUNICIPALITY
|
January 28, 1963 |
|
KUNHAMI Vs. POKKER
|
September 30, 1963 |
|
KUNHAMMALU AMMA Vs. MANIAN
|
August 7, 1963 |
|
KUNHITTY SAHIB Vs. CHERU
|
December 13, 1963 |
|
KUNHUNNI NAMBUDIRIPAD Vs. COCHIN DEVASWOM BOARD
|
December 10, 1963 |
|
KUNJU MOHAMMED Vs. MUHAMMED KOCHUNAINA
|
October 3, 1963 |
|
KUNJUNNI MOOPIL NAYAR Vs. UNION OF INDIA
|
October 21, 1963 |
|
KURIAKOSE KURIAN Vs. SARAMMA CHACKO
|
November 12, 1963 |
|
KUTTAN Vs. VELUMPI VELUTHA
|
November 19, 1963 |
|
KUTTIASSAN Vs. AHMED KUTTY
|
February 1, 1963 |
|
L HERMAN C CRUZ Vs. STATE OF KERALA
|
July 1, 1963 |
|
L SANKARAN LEKHSHMI Vs. ADIMA KUNJU ABDHURAHIMAN KUNJU
|
July 12, 1963 |
|
LAKSHMIKUTTY AMMA Vs. RAMAKRISHNAN
|
September 12, 1963 |
|
LAKSHMIKUTTY AMMA Vs. GOVINDAN NAIR
|
June 24, 1963 |
|
LEKSHMANAN Vs. GOVINDAN
|
August 19, 1963 |
|
LEKSHMI Vs. NARAYANA IYER
|
February 21, 1963 |
|
LUKKA VARGHESE Vs. DEVASIA VARKEY
|
September 24, 1963 |
|
M Vs. S
|
January 16, 1963 |
|
M A PLEADER Vs. STATE
|
August 16, 1963 |
|
M GOVINDANKUTTY Vs. STATE OF KERALA
|
January 24, 1963 |
|
M ISMAIL Vs. COMMISSIONER MATTANCHARRY MUNICIPAL COUNCIL
|
November 5, 1963 |
|
M MOHAMMED SHERIF AND K A PALANISWAMY AND CO TIRIPUR Vs. OFFICIAL LIQUIDATOR THE SEETHARAM SPINNING AND WEAVING MILLS
|
March 14, 1963 |
|
M RAMAN PILLAI Vs. COMMISSIONER OF INCOME-TAX
|
August 21, 1963 |
|
M T KUMARAN AND CO Vs. SECRETARY MARKET COMMITTEE
|
November 28, 1963 |
|
M V MOHAMMED Vs. GOPALANKUTTY MENON
|
July 5, 1963 |
|
MADHAVA MENON Vs. ASSISTANT EDUCATIONAL OFFICER
|
November 13, 1963 |
|
MADHAVAN KANIYAN Vs. ISAHAK
|
December 16, 1963 |
|
MADHAVAN NAIR Vs. COMMISSIONER FOR H R AND C E
|
February 19, 1963 |
|
MADHAVAN NAIR Vs. STATE OF KERALA
|
July 24, 1963 |
|
MADHAVI Vs. DISTRICT COLLECTOR AND EXECUTIVE DISTRICT MAGISTRATE
|
September 13, 1963 |
|
MADHAVI Vs. STATE OF KERALA
|
May 26, 1963 |
|
MADHAVI Vs. STATE OF KERALA
|
June 28, 1963 |
|
MADRAS CHIT FUND LTD Vs. KRISHNAMURTHY
|
February 5, 1963 |
|
MADURA CO PRIVATE Vs. A THANGAL JUNJU MUSALIAR
|
October 7, 1963 |
|
MAHADEVAN Vs. SREEDHARAN NAIR
|
August 14, 1963 |
|
MALABAR CO OPERATIVE CENTRAL BANK LIMITED KOZHIKODE Vs. STATE OF KERALA
|
July 5, 1963 |
|
MALABAR IRON AND STEEL WORKS Vs. REGISTRAR OF COMPANIES KERALA
|
April 2, 1963 |
|
MALABAR IRON AND STEEL WORKS LIMITED Vs. STATE OF KERALA
|
December 6, 1963 |
|
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES
|
April 1, 1963 |
|
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES KERALA
|
June 12, 1963 |
|
MALATHY AMMA Vs. JOS SON OR KATTUKKARAN VARU
|
July 2, 1963 |
|
MALAYALAM PLANTATIONS LTD Vs. STATE OF KERALA
|
August 7, 1963 |
|
MALYALAM PLANTATIONS LTD Vs. COMMISSIONER QUILON MUNICIPALITY
|
September 24, 1963 |
|
MAMMAD Vs. ABDUL SALAM
|
January 3, 1963 |
|
MAMMAD Vs. BIYATHUMMA
|
November 6, 1963 |
|
MANI Vs. STATE OF KERALA
|
June 25, 1963 |
|
MANJI DANA CORAM Vs. COMMISSIONER OF INCOMETAX NAGPUR
|
November 26, 1963 |
|
MANNANDA Vs. MATHAI
|
March 13, 1963 |
|
MARY Vs. GOVINDAN
|
March 26, 1963 |
|
MARY JOSAPHEENA Vs. BHASKARAN ANANDAN
|
October 18, 1963 |
|
MATHAI Vs. STATE
|
September 20, 1963 |
|
MATHEN SIMON OF MUKALAL Vs. OUSEPH LOOKA OF MAKKIYIL
|
July 19, 1963 |
|
MATHU RAWTHER S/O ATHAR RAWTHER Vs. SREEKRISHNA BANK
|
March 12, 1963 |
|
MATHUNNI VARKEY Vs. RAGHAVAN PILLAI PARAMESWARAN PILLAI
|
December 12, 1963 |
|
MATTER OF PRISON REFORMS ENHANCEMENT OF WAGES OF PRISONERS Vs. STATE
|
April 14, 1963 |
|
MOHAMED ROWTHER Vs. VELAYUDHAN
|
July 22, 1963 |
|
MOHAMMED BASHIR Vs. K C ITTY
|
September 11, 1963 |
|
MOIDEEN Vs. PARVATHI
|
October 10, 1963 |
|
MOOSA HAJI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
|
August 12, 1963 |
|
MOOTHORAKUTTY Vs. AYISSA BI
|
March 4, 1963 |
|
MRS. AMBUJAM N. MENON & OTHERS Vs. STATE OF KARALA & OTHERS
|
December 18, 1963 |
|
MUHAMMATHU PATHUMMAL NABIA YATHU UMMAL Vs. ABDUL KASIAN MUHAMMED MYTHEEN
|
September 12, 1963 |
|
MUHAMMED Vs. ALIKUTTY
|
February 7, 1963 |
|
MUHAMMEDU NOOHU MUHAMMEDU BASHIR Vs. K BALAKRISHNAN
|
July 17, 1963 |
|
MULAKKAL KONAN RAMAKRISHNAN Vs. M C BATACHANDRAN EZTHUTHASSAN COUNTER
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January 4, 1963 |
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MUSALI GUPTAN Vs. STATE OF KERALA
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October 3, 1963 |
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NAIR SERVICE SOCIETY Vs. KRISHNA PILLAI KUNJUKRISHNA PILLAI
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November 21, 1963 |
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NARAYANA PILLAI Vs. KALLIYANI AMMA
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January 9, 1963 |
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NARAYANAMOORTHY KONAR Vs. VISWANATHAN
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January 18, 1963 |
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NARAYANAN Vs. CINEMA EQUIPMENT CO
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January 18, 1963 |
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NARAYANAN Vs. GOVINDAN
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December 16, 1963 |
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NARAYANAN NAIR Vs. KAMALAKSHI AMMA
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August 6, 1963 |
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NARAYANDAS KASURDAS AND SONS Vs. FOOD INSPECTOR KOZHIKODE
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September 19, 1963 |
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NARAYANI AMMA Vs. PARAMESWARAN PILLAI
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March 12, 1963 |
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NATARAJ STORES TRIVANDRUM Vs. SUPERINTENDENT OF CENTRAL EXCISE TRIVANDRUM
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August 29, 1963 |
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NAVAKERALA TRADING CO Vs. ITO
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August 14, 1963 |
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NELSON & OTHERS Vs. LEKSHMANAN NADAR & OTHERS
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August 26, 1963 |
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O V NARAYANAN NAMBIAR Vs. EXECUTIVE OFFICER CHERUKUNNU PANCHAYAT BOARD
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July 9, 1963 |
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OOMMAN Vs. KOTTAYAM ORIENT BANK LTD
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November 1, 1963 |
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P C CHERIYAN OF POOTHIKOTTU Vs. MATHAN CHACKO OF PANKADATHARAKAN VEEDU
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July 1, 1963 |
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P GOVINDA MENON Vs. VISALAKSHI AMMA
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January 11, 1963 |
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P K CHIDAMBARA IYER LEGAL REPRESENTATIVES S Vs. KATTAKATH KUNHUMOIDIANS SON KUNHAMUTHAMMAD
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July 17, 1963 |
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P M ISAAC JOHN Vs. BEATRICE JOHN
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August 16, 1963 |
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P N RAMACHANDRA IYER Vs. S V ANNAPURNI AMMAL WIFE OF P N RAMACHANDRA IYER
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January 15, 1963 |
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P R S PILLAI Vs. MANUEL SATHYANESAN
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December 6, 1963 |
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P S SUBRAMONIAN Vs. SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE
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September 12, 1963 |
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P SUBRAMANIAN Vs. SALES TAX OFFICER SPECIAL CIRCLE PALGHAT
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December 3, 1963 |
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P V G NAIR Vs. STATE OF KERALA
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September 11, 1963 |
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P V ITTEY OF KOCHUPARANGOTTU VEETTIL KODIMATHA KARA Vs. MANI OF VIRALASSERIL
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January 23, 1963 |
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PADMANABHA MENON Vs. BHASKARA MENON
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March 13, 1963 |
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PADMANABHAN Vs. HARIHARA IYER
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November 22, 1963 |
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PADMANABHAN KOCHU KURUMPA Vs. SANKARA PILLAI NARAYANAN PILLAI
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May 28, 1963 |
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PADMAVATHI AMMA & ORS. Vs. MADHAVAN NAIR & ORS.
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October 17, 1963 |
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PADMAVATHY Vs. HASSANKUTTY
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June 5, 1963 |
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PAPPU ANTONY Vs. KRISHNAN NAIK
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October 1, 1963 |
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PARAMESWARAN NADAR CHELLAPAN NADAR Vs. PARAMESWARAN PILLAI KRISHNAN NAIR
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February 15, 1963 |
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PARUKUTTY AMMA PARVATHI AMMA Vs. SANKARA KURUP RAMA KURUP
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July 25, 1963 |
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PARVATHI AMMA EASWARI AMMA Vs. KUNJUKUNJAMMA V MEENAKSHI AMMA
|
August 30, 1963 |
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PAZHANIKUTTY MOOTHAN Vs. VASUDEVAN
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October 31, 1963 |
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PHARMACEUTICALS AND CHEMICALS TRAVANCORE LTD Vs. STATE OF KERALA
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September 18, 1963 |
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PHARMACEUTICALS AND CHEMICALS TRAVANCORE PRIVATE Vs. STATE OF KERALA
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October 18, 1963 |
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PHILIP Vs. VELAYUDHAN
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November 1, 1963 |
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PHILIPPOSE Vs. CHERU
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October 28, 1963 |
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PROVIDENT FUND INSPECTOR ERNAKULAM Vs. AUTO TRANSPORT UNION P LTD
|
October 23, 1963 |
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PROVIDENT FUND INSPECTOR, KOZHIKODE Vs. MOHAMMED
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August 2, 1963 |
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PUNDOOR RADHAKRISHNA PUNCHITHAYA Vs. H SANJEEVA RAO
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February 15, 1963 |
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PUNNEN ABRAHAM Vs. VARKEY VARKEY
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December 10, 1963 |
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R P RAMAKRISHNA AYYAR Vs. V SREEDHARANVARMAN THAMPAN
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March 19, 1963 |
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R VENKITESWARAN Vs. A KRISHNA RAO
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January 14, 1963 |
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RAGHAVAN NAICKEN Vs. AYYAPPANKUTTY
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December 19, 1963 |
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RAGHAVANUNNI MOOPIL NAYAR Vs. AITO
|
July 25, 1963 |
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RAJAKKISHNA MENON Vs. SUNDARAM PILLAI
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January 18, 1963 |
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RAJAM AUTHI LINGOM Vs. STATE OF KERALA
|
August 19, 1963 |
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RAMACHANDRA IYER Vs. ANNAPPOORNI AMMAL
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January 15, 1963 |
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RAMACHANDRA PRABHU Vs. PURUSHOTHAMA PAI
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October 18, 1963 |
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RAMACHANDRA SHENOI Vs. TAHSILDAR AND ACCOMMODATION CONTROLLER ERNAKULAM
|
October 23, 1963 |
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RAMACHANDRA SHENOI Vs. TAHSILDAR & ACCOMMODATION CONTROLLER, ERNAKULAM & ANOTHER
|
October 21, 1963 |
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RAMAKRISHNAN Vs. BALACHANDRAN EZHUTHASSAN
|
January 4, 1963 |
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RAMAKRISHNAN Vs. EXECUTIVE DISTRICT MAGISTRATE, TRICHUR
|
July 31, 1963 |
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RAMAKRISHNAN UNNITHAN Vs. RAMAN PILLAI
|
July 5, 1963 |
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RAMAN Vs. MEENAKSHI AMMA
|
March 12, 1963 |
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RAMAN PILLAI M Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1963 |
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RAMANKUTTY Vs. KUTTAN
|
November 1, 1963 |
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RAMASUBBA IYER Vs. DAVEED CHRISTUDAS
|
July 1, 1963 |
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RAMASWAMY Vs. SALES TAX OFFICER, PONNANI
|
August 26, 1963 |
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RAVARICHANDIYIL KRISHNAN NAIR Vs. THAYYULLATHIL ABDU
|
December 17, 1963 |
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RAVI DAMODARAN NAMBOODIRIPAD Vs. THATOHUDAYA KAIMAL
|
November 21, 1963 |
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REGISTRAR OF COMPANIES KERALA Vs. VAIDYANAHTA IYER
|
July 22, 1963 |
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REV FR ANTONY Vs. HEALTH INSPECTOR
|
November 18, 1963 |
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REV. FR. PUNNEN THOMAS Vs. MORAN MAR BASSALIOS
|
January 10, 1963 |
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RT REV ALDO MARIA PATRONI Vs. E C KESAVAN
|
January 2, 1963 |
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RUGMINI AMMA & OTHERS Vs. KAMALAMMA & OTHERS
|
August 30, 1963 |
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S GOVINDA MENON Vs. STATE OF KERALA
|
October 17, 1963 |
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S GOVINDA MENON Vs. K MADHAVAN NAIR
|
July 1, 1963 |
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S GOVINDA MENON Vs. STATE OF KERALA
|
March 29, 1963 |
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S V HARIHARA IYER Vs. MATHEW GEORGE
|
March 4, 1963 |
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SAIDALAVI Vs. CHALAPURAM BANK LTD
|
March 29, 1963 |
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SAIT NAGJEE PURSHOTHAM AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER THIRD ADDL
|
January 15, 1963 |
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SANKARA KONAR Vs. SIVARAMAN
|
January 18, 1963 |
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SANKARAN GOVINDAN Vs. LAKSHMI BHARATHI
|
December 20, 1963 |
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SANKARAN NAIR Vs. GOURI AMMA
|
September 5, 1963 |
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SANKARAN NAMBOODIRI Vs. PARVATHI ANTHARJANAM
|
November 18, 1963 |
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SANKARAN NAMBOORIPAD Vs. MATHAN
|
December 17, 1963 |
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SANKARANARAYANA BHATTA Vs. KRISHNA BHATTA
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September 24, 1963 |
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SCARIA Vs. SCARIA & OTHERS
|
October 11, 1963 |
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SHAHUDEEN MUSALIAR Vs. ITO QUILON
|
November 1, 1963 |
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SIVASANKARA PILLAI Vs. PARUKUTTY AMMA
|
January 18, 1963 |
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SKARIA Vs. ACKAMMAL VARGHESE
|
October 10, 1963 |
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SOUTHERN INDIA TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1963 |
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SREEDHARAN Vs. BHASKARAN
|
March 15, 1963 |
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SRINIVASA PRINTING WORKS Vs. STO
|
July 3, 1963 |
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STATE BANK OF TRAVANCORE LTD Vs. AYYAPPAN PILLAI
|
January 1, 1963 |
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STATE OF KERALA Vs. SREEDHARAN
|
September 11, 1963 |
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STATE OF KERALA Vs. KARIMTHARUVI TEA ESTATE LIMITED
|
July 25, 1963 |
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STATE OF KERALA Vs. MOHAMMED
|
August 9, 1963 |
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STATE OF KERALA Vs. BHAVANI
|
June 14, 1963 |
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STATE OF KERALA Vs. JOSEPH
|
March 5, 1963 |
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STATE OF KERALA Vs. RAMAKRISHNAN
|
March 22, 1963 |
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STATE OF KERALA Vs. RAMACHANDRAN NAIR
|
April 5, 1963 |
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STATE OF KERALA Vs. ANTHONY
|
January 11, 1963 |
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STATE OF KERALA Vs. MADHAVAN KUTTAN
|
February 21, 1963 |
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STATE OF KERALA Vs. DEVASSY
|
February 27, 1963 |
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STATE OF KERALA Vs. VASU
|
January 18, 1963 |
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STATE OF KERALA Vs. KRISHNAN NAMBISSAN
|
October 11, 1963 |
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STATE OF KERALA Vs. VELAYUDHAN
|
October 17, 1963 |
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STATE OF KERALA Vs. P J CHACKO
|
October 11, 1963 |
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STATE OF KERALA Vs. DANIAL CHELLAYYAN
|
October 31, 1963 |
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STATE OF KERALA Vs. VEEVI AMMAL
|
November 4, 1963 |
|
STATE OF KERALA Vs. KARIMTHARUVI TEA ESTATE LTD.
|
March 25, 1963 |
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SUBBARAYAN CHETTIAR NARAYANAN CHETTIAR Vs. VARIED PUTHIYA VEETIAL CHEEKU
|
February 27, 1963 |
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SUBBIAH PILLAI Vs. GOPALA PILLAI
|
October 14, 1963 |
|
SUBRAMANIA IYER Vs. AMMU ALIAS MADHAVI AMMA
|
July 16, 1963 |
|
SUBRAMANIA IYER Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
|
March 14, 1963 |
|
SUBRAMONIA IYER Vs. NEDUNGADI BANK LTD
|
March 8, 1963 |
|
SUBRAMONIA IYER Vs. DAMODARAN POTTI
|
March 3, 1963 |
|
SUBRAMONIA IYER Vs. KANDU S/O RAKKANDI
|
January 30, 1963 |
|
SUBRAMONIAM Vs. DEPUTY INSPECTOR-GENERAL OF POLICE
|
June 27, 1963 |
|
SUNDARA FINANCE LTD Vs. STATE OF KERALA
|
December 5, 1963 |
|
SWAMI SATCHITANAND Vs. INCOME TAX OFFICER SECOND ADDL
|
July 10, 1963 |
|
SYED MOHAMMED Vs. RAMAN
|
March 4, 1963 |
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T KUNHAMMAD Vs. M NARAYANAN NAMBUDIRIS SON NARAYANAN NAMBUDIRI
|
July 22, 1963 |
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TATA OIL MILLS CO. LTD Vs. COMMISSIONER, ERNAKULAM MUNICIPALITY
|
October 4, 1963 |
|
THAMBAYI Vs. KOTTAN
|
December 29, 1963 |
|
THAMBAYI & OTHERS Vs. KOTTAN
|
November 29, 1963 |
|
THANKAMMAL G Vs. STATE OF KERALA
|
August 5, 1963 |
|
THAYOOB SAIT Vs. AYYAPPAN
|
January 11, 1963 |
|
THE 1ST ADDL. INCOME TAX OFFICER, TRICHUR Vs. PAUL PERINCHERI
|
March 27, 1963 |
|
THOMAS Vs. THOMAS & ANOTHER
|
March 12, 1963 |
|
THOMAS A NINAN Vs. KRISHNA PILLAI KARTHIKEYAN NAIR
|
July 26, 1963 |
|
THOMMAN MATHAI Vs. ITTUNDAN KUNJUKOCHU
|
January 29, 1963 |
|
THRIKKANDIYUR PADINHAREKKARA KUNJIKUTTY AMMAS SON GOPALA Vs. KARUMATHIL PUTHENVEETTIL AMMUKUTTY AMMAS CHILDREN KALYANI
|
October 21, 1963 |
|
THUPPAN NAMBUDIRIPAD Vs. AGRICULTURAL INCOME TAX OFFICER
|
July 12, 1963 |
|
THUTTAMPARA PLANTING CO Vs. TAHSILDAR CHITTUR
|
July 18, 1963 |
|
TRIVANDRUM CHIT FUND LTD Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
|
March 26, 1963 |
|
UKKURU Vs. MUNDAN
|
March 12, 1963 |
|
ULAHANNAN JOB Vs. PRUDENTIAL TRUST VAIKOM
|
October 29, 1963 |
|
UMANATH MALLAR Vs. BUHARI
|
October 30, 1963 |
|
UMMACHIKANNUMMAL MOHAMMED PATHUMMAL Vs. BHARGAVAN RAJAN
|
June 11, 1963 |
|
UNION OF INDIA Vs. COORG ESTATES LTD
|
January 22, 1963 |
|
UNION OF INDIA Vs. ABDUL KADIR
|
October 22, 1963 |
|
UNNIRI Vs. HAJI K MOHAMMED
|
March 19, 1963 |
|
V GOPINATHAN Vs. STATE OF KERALA
|
March 18, 1963 |
|
V K ABDUL AZEEZE Vs. STATE OF KERALA
|
June 4, 1963 |
|
V K PADMANABHAN Vs. KUNJAN NARAYANAN
|
January 10, 1963 |
|
V V JOSEPH Vs. STATE OF KERALA
|
July 15, 1963 |
|
VALANHIYIL KUNHI AVULLA Vs. EENGAYIL PEETIKAYIL KUNHI AVULLA
|
October 21, 1963 |
|
VALAPAD CO-OPERATIVE STORES Vs. K H SRINEVASA IYER BROTHERS PALGHAT
|
February 18, 1963 |
|
VARGHESE MECHERY Vs. DIRECTOR OF LOCAL BODIES
|
August 1, 1963 |
|
VARIATH RAPPAI Vs. STATE OF KERALA
|
February 21, 1963 |
|
VARKEY & SONS Vs. STATE OF KERALA & ANOTHER
|
April 1, 1963 |
|
VARKEY AND SONS Vs. STATE OF KERALA
|
April 15, 1963 |
|
VARKEY GEORGE Vs. K P VASU PILLAI
|
June 12, 1963 |
|
VARKEY GEORGE Vs. DISTRICT REGISTRAR OF DOCUMENTS
|
November 29, 1963 |
|
VARKEY VARKEY Vs. AUGUSTHY VARKEY
|
January 18, 1963 |
|
VASU NAMBISAN Vs. KESAVAN NAIR
|
July 19, 1963 |
|
VASUDEVAN NAMBUDIRI Vs. NARAYANAN NAMBUDIRI
|
June 17, 1963 |
|
VELAPPAN Vs. STATE OF KERALA
|
March 4, 1963 |
|
VELAYUDHAN NAIR GOPALAN NAIR Vs. AYYAPPAN PILLAI MADHAVAN PILLAI
|
February 12, 1963 |
|
VELLIYOTTUMMAL SOOPPI & OTHERS Vs. NADUKKANDY MOOSA & OTHERS
|
May 20, 1963 |
|
VELU Vs. KORATHU
|
April 3, 1963 |
|
VENKITESWARA PAI RAMA PAI Vs. LUIS
|
August 26, 1963 |
|
VENKITESWARAN Vs. STATE OF KERALA
|
September 17, 1963 |
|
VISWASOM S Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1963 |
|
WORKMEN OF PIERCE LESLIE AND CO Vs. LABOUR COURT QUILON
|
October 23, 1963 |
LOGIN