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KOTTACHERY SRIDHARA SRINIVASA SHENOI AND CO. Vs. SALES TAX OFFICER, KOZHIKODE
|
July 30, 1962 |
|
A I MANIE Vs. STATE OF KERALA
|
April 3, 1962 |
|
A KUNDAPPAYI Vs. M NARAYANAN NAIR
|
December 19, 1962 |
|
A MAHALINGA BHATTA S/O SANKARANARAYANA BHATTA Vs. VENKATARAMANA BHATTA S/O VENKAPPA BHATTA
|
November 16, 1962 |
|
A P KUTTAN PANICKER Vs. STATE OF KERALA
|
August 3, 1962 |
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A S ANANTHASUBRAMONIAM Vs. STATE OF KERALA
|
November 8, 1962 |
|
A T K M EMPLOYEES ASSOCIATION Vs. MUSALIAR INDUSTRIES PRIVATE LTD
|
July 20, 1962 |
|
A V MOOTHEDAN Vs. OFFICIAL REVEIVER
|
February 27, 1962 |
|
A.PARAMESWARA IYER Vs. STATE OF KERALA
|
June 12, 1962 |
|
A.W.P. LOUIS Vs. THE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
|
March 6, 1962 |
|
ABBU Vs. MUTHU VELAN
|
March 9, 1962 |
|
ABDU Vs. APPASSI AMMA
|
November 27, 1962 |
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ABDUL HAMEED KHAN Vs. MUHAMMAD HANEEFA
|
May 28, 1962 |
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ABDUL KHADER ROWTHER Vs. APPU
|
October 4, 1962 |
|
ABDUL MAJEED MEERA SAHIB Vs. BHARGAVAN KRISHNAN MEMBER LEGISLATIVE ASSEMBLY
|
March 23, 1962 |
|
ABDUL RAHIMAN Vs. KUNHAN
|
November 22, 1962 |
|
ABDULKADIR Vs. HASSAN ROWTHER
|
February 28, 1962 |
|
ABDURAHIMAN Vs. STATE OF KERALA
|
November 2, 1962 |
|
ABUBAKER Vs. STATE OF KERALA
|
July 11, 1962 |
|
ACHUTHAN RAGHAVAN Vs. VARKEY VARIATHU
|
May 18, 1962 |
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ACHUTHAN UNNI Vs. VALLY
|
February 28, 1962 |
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ADHRUMANKUTTY Vs. CHOVVARA
|
November 29, 1962 |
|
AHAMED KUTTY Vs. STATE OF KERALA
|
July 19, 1962 |
|
AHMED KUTTY Vs. STATE OF KERALA
|
July 16, 1962 |
|
AKKU AMMA Vs. KUNHI RAMAN NAIR
|
August 29, 1962 |
|
ALIKUTTY Vs. VEERUMMAKUTY UMMA
|
December 13, 1962 |
|
AMBUJAM N MENON Vs. STATE OF KERALA
|
December 18, 1962 |
|
AMMAD Vs. POKKAN
|
December 11, 1962 |
|
ANAMALAI TIMBER TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1962 |
|
ANANDA Vs. MADHAVA RAO
|
January 4, 1962 |
|
ANANTHAPADMANABHA IYER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
March 28, 1962 |
|
ANDI VASUDEVAN OF AZHIKKAKATHU Vs. BHAGAVATHIPILLAI VASUDEVAN PILLAI
|
June 12, 1962 |
|
ANTHONY BARBARA Vs. AGASTHIAN
|
June 4, 1962 |
|
APPU Vs. MUTHUVELU
|
May 4, 1962 |
|
APPU Vs. EXECUTIVE OFFICER PCC SOCIETY THAZHECODE
|
April 6, 1962 |
|
ARYA Vs. JOSEPH
|
July 25, 1962 |
|
ASSANAR PILLAI MOHAMMED KASSIM PILLAI Vs. SECRETARYSTATE TRANSPORT AUTHORITYTRIVANDRUM
|
March 6, 1962 |
|
AYYAPPAN Vs. VENKITESWARA NAICKEN
|
August 2, 1962 |
|
AYYAPPAN NAIR KOCHUKUNJU NAIR Vs. NARAYANI AMMA KUNJULEKSHMI AMMA
|
December 7, 1962 |
|
AYYAPPAN NAIR KOCHURUNJU NAIR Vs. NARAYANI AMMA KUNJULEKSHMI AMMA
|
December 17, 1962 |
|
B K ABDULLA YELINJE MAMMI Vs. M S KADAMBALITHAYA CHENNAKESHAVA
|
March 13, 1962 |
|
BALAKRISHNAN NAIR Vs. MOHAMMED KUNJU
|
December 6, 1962 |
|
BANK OF COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1962 |
|
BHAGEERATHI AMMA Vs. GOVINDA KURUP
|
July 3, 1962 |
|
BHARAT AND CO Vs. CIT
|
February 13, 1962 |
|
BLANDEN COLE AND CO LTD Vs. NEW GUNA SHENOY COMPANY
|
November 6, 1962 |
|
BOMBAY COTTOH P LTD Vs. RAMACHANDRA IYER
|
November 14, 1962 |
|
C A PARVATHY AMMAL Vs. K C CHAKUNNY
|
February 19, 1962 |
|
C BALAKRISHNA PANICKER Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
June 11, 1962 |
|
C VELUKUTTY Vs. STATE OF KERALA
|
March 5, 1962 |
|
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES COOPERATIVE Vs. MALABAR PUBLIC CONVEYANCE TELLICHERRY
|
June 12, 1962 |
|
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES COOPERATIVE SOCIETY NO. LL218 Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
August 10, 1962 |
|
CHACKO Vs. CHELLAPPAN PILLAI
|
February 23, 1962 |
|
CHACKO Vs. VARKEY
|
July 30, 1962 |
|
CHANDRAN Vs. KRISHNAN VAIDYAN
|
August 10, 1962 |
|
CHATHU PANIKKAR Vs. ABUSEETHI
|
November 12, 1962 |
|
CHEERAMMA Vs. KARTHIYANI
|
February 15, 1962 |
|
CHEERU Vs. MUHAMMAD
|
May 17, 1962 |
|
CHEKKUTTY Vs. STATE OF KERALA
|
September 18, 1962 |
|
CHELLAMMAL Vs. SIVASANKARAN CHETTIAR
|
December 15, 1962 |
|
CHELLAMMAL Vs. SIVASANKARAN CHETTIAR & ANOTHER
|
December 5, 1962 |
|
CHERIA CHACKO Vs. KUMARAN KESAVAN
|
October 3, 1962 |
|
CHERIAN CHACKO Vs. KSEB
|
November 29, 1962 |
|
CHERIAN VARGHESE Vs. NARAYANA IYER KRISHNA IYER
|
December 21, 1962 |
|
CHERIYA AMMA Vs. NARAYANAN NAIR
|
December 18, 1962 |
|
CHERIYAKKAN CHETTIAR Vs. INTELLIGENCE OFFICER CALICUT
|
September 7, 1962 |
|
CITY CORPORATION OF TRIVANDRUM Vs. T R REDDIAR
|
February 14, 1962 |
|
CITY CORPORATION OF TRIVANDRUM Vs. A ANTONY SECRETARY MILK SUPPLIES CO-OPERATIVE
|
January 19, 1962 |
|
CITY THEATRES PRIVATE LTD Vs. SALES TAX OFFICER FIRST CIRCLE TRIVANDRUM
|
December 10, 1962 |
|
COCHIN DEVASWOM BOARD Vs. VASUPURAM DEVASWOM
|
September 18, 1962 |
|
COCHIN STATE POWER AND LIGHT CORPORATION Vs. STATE OF KERALA
|
October 4, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. SHEIK ROWTHER M S
|
February 13, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY
|
March 26, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
|
December 20, 1962 |
|
DAMODARA PANICKER Vs. AYYAPPAN KUTTY
|
June 8, 1962 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES TAX, SOUTH ZONE, QUILON Vs. TRIVANDRUM CO-OPERATIVE DISTRIBUTIVE SOCIETY LTD.
|
March 1, 1962 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. TRIVANDRUM CO-OPERATIVE DISTRIBUTIVE SOCIETY LTD
|
March 1, 1962 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX NORTH ZONE KOZHIKODE Vs. HAJI P K MAMMOO
|
February 20, 1962 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX SOUTH ZONE QUILON Vs. S VEERIAH REDDIAR
|
September 3, 1962 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES- Vs. K S GOPALAN
|
February 21, 1962 |
|
DEVASSIA Vs. STATE OF KERALA
|
August 10, 1962 |
|
DEVASSIA Vs. MUNICIPAL COMMISSIONER, CHANGANACHERRY
|
November 13, 1962 |
|
DEVASSIA JOSEPH Vs. AUGUSTHI AUGUSTHI
|
November 14, 1962 |
|
DHANALAKSHMI WEAVING WORKS KAKKAT CANNANORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER TRIVANDRUM
|
August 20, 1962 |
|
DHARMODAYAM COMPANY Vs. BALAKRISHNAN
|
June 18, 1962 |
|
DIVAKARAN Vs. CIRCLE INSPECTOR OF POLICE MUNNAR
|
January 18, 1962 |
|
DOROTHY BEALE Vs. GEORGE KURIEN
|
May 21, 1962 |
|
DUDACHAN Vs. SREENIVASA KINI
|
January 2, 1962 |
|
DUDACHAN Vs. SREENIVASA KINI
|
December 10, 1962 |
|
DWARAKADAS LEELADHAR Vs. COMMISSIONER OF INCOME TAX
|
January 8, 1962 |
|
EAST INDIAN PRODUCTS COMPANY LTD Vs. OOMARSEE JOVATH KHONA
|
May 22, 1962 |
|
EKKARA PARAMBIL MOIDEEN KOYA HAJI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
|
May 30, 1962 |
|
ESSA ISMAL Vs. INDIAN BANK LTD
|
November 5, 1962 |
|
ETTUTHARA WARRIER Vs. C KOCHUNARAYANA MENON
|
January 31, 1962 |
|
EXECUTIVE AUTHORITY VILAKKUDY PANCHAYAT Vs. JANARDANA RAO
|
July 11, 1962 |
|
FOOD INSPECTOR KOZHIKODE Vs. MUTHUSWAMY NADAR
|
May 28, 1962 |
|
FOOD INSPECTOR KOZHIKODE MUNICIPALITY Vs. CHAMI NAICKEN
|
July 16, 1962 |
|
FOOD INSPECTOR KOZHIKODE MUNICIPALITY Vs. CALICUT CO OPERATIVE MILK SUPPLY UNION LTD
|
August 24, 1962 |
|
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. SYED ABDUL KASIM
|
January 12, 1962 |
|
FRENCHIKKOSE THOMMI Vs. CHACKO DEVASIA
|
May 17, 1962 |
|
G SANKARAN NAIR Vs. KRISHNA PILLAI KRISHNA PILLAI KAIPPALLY MADATHIL
|
February 13, 1962 |
|
GANDHI SONS BOMBAY Vs. SALES TAX OFFICER SPECIAL CIRCLE MATTANCHERRY
|
December 12, 1962 |
|
GANGADHARAN PILLAI Vs. NARAYANA PILLAI
|
July 24, 1962 |
|
GHEEVARGHESE KOSHY Vs. CHACKO THOMAS OF PALLIMADYIL
|
June 14, 1962 |
|
GIRIGAMMA Vs. AITO KASARAGOD
|
November 5, 1962 |
|
GIRIJAMMA Vs. AGRL. INCOME TAX OFFICER, KASARAGOD & OTHERS
|
November 15, 1962 |
|
GOPALA PILLAI Vs. STATE OF KERALA
|
September 27, 1962 |
|
GOPINATHAN Vs. STATE OF KERALA
|
November 28, 1962 |
|
GOURI AMMA RATNAMMA Vs. NARAYANA PILLAI
|
October 24, 1962 |
|
GOVINDA PILLAI Vs. PADMANABHA PILLAI
|
July 10, 1962 |
|
GOVINDAN NEELAKANTAN Vs. STATE
|
May 17, 1962 |
|
HAJARUMMAL Vs. SUHARA BEEVI
|
October 11, 1962 |
|
HAJI HUSSAIN SULAIMAN HODEKAR Vs. RUKHYA BI
|
July 11, 1962 |
|
HARRISONS AND CROSSFIELD LTD Vs. STATE OF KERALA
|
October 15, 1962 |
|
HARRISONS AND CROSSFIELD LTD Vs. STATE OF KERALA
|
September 7, 1962 |
|
HIJIRA BEEVI Vs. STATE OF KERALA
|
September 6, 1962 |
|
IMBICH KOYA Vs. STATE OF KERALA
|
January 25, 1962 |
|
IN RE: PALAI CENTRAL BANK LTD. Vs. STATE
|
December 6, 1962 |
|
INCOME TAX OFFICER Vs. SUBRAMONIA IYER T R
|
August 9, 1962 |
|
INDIAN INSURANCE AND BANKING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1962 |
|
IRINJAKUDA BANK LTD Vs. IRINJALAKUDA ST MARYS CHURCH
|
May 18, 1962 |
|
IRINJALAKUDA MUNICIPALITY Vs. RAMANARAYANA IYER
|
February 26, 1962 |
|
IRUVAL KUNHIRAMAN VAZHUNNAVAR Vs. IRUVAL VISHNU VAZHUNNAVAR
|
December 21, 1962 |
|
ISSAC SAMUEL Vs. STATE OF KERALA
|
November 28, 1962 |
|
J EPHRAIM FERNANDEZ Vs. MADI PILLAY SIVAKAMY PILLAI
|
June 26, 1962 |
|
J JOSEPH FERNANDEZ Vs. STATE
|
May 17, 1962 |
|
JAMES CHINNAMMA Vs. JOSEPH ABRAHAM
|
February 6, 1962 |
|
JANAKI AMMA Vs. MADHAVAN NAIR
|
July 9, 1962 |
|
JOHN Vs. CHERIAN
|
January 29, 1962 |
|
JOSEPH Vs. SALES TAX OFFICER, ALLEPPEY
|
May 22, 1962 |
|
JOSEPH Vs. VARGHESE
|
June 22, 1962 |
|
JOSEPH Vs. KURUVILLA
|
August 23, 1962 |
|
JOSEPH Vs. DISTRICT JUDGE ERNAKULAM
|
October 29, 1962 |
|
JOSEPH Vs. JOSEPH
|
March 9, 1962 |
|
JOSEPH DEVASSIA KATAVIL Vs. CHANGANACHERRY MUNICIPALITY
|
August 10, 1962 |
|
JOSEPH JOHN Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1962 |
|
JOSEPH KUNJU Vs. THOMCOS BANK LTD
|
November 20, 1962 |
|
JOSEPH VARGHESE Vs. N J MATHEW
|
August 31, 1962 |
|
JOSNA BANK LTD Vs. ASIAN BANK LTD
|
March 21, 1962 |
|
K A KARIM Vs. SALES TAX APPELLATE TRIBUNAL KERALA TRIVANDRUM
|
June 21, 1962 |
|
K JOSEPH AUGUSTI Vs. M A NARAYANAN
|
June 28, 1962 |
|
K JOSEPH AUGUSTI Vs. M A NARAYANAN OFFICIAL LIQUIDATOR THE PALAI CENTRAL BANK
|
July 12, 1962 |
|
K RAMAN DEWASWAM CHIRAYIL Vs. ALLEPPEY CENTRAL COIR MARKETING CO-OPERATIVE SOCIETY LTD
|
August 10, 1962 |
|
K V THOMAS Vs. MALABAR INDUSTRIAL CO LTD
|
January 16, 1962 |
|
KALLIANI AMMA Vs. PARAMESWARAN NAMBOODIRIPAD
|
September 6, 1962 |
|
KANAKKU KUMARA PILLAI THANU PILLAI Vs. MATHEVAN MATHEVAN OF ARAVAMKADU KARAKKATTU MADATHU
|
July 27, 1962 |
|
KANAN DEVAN HILLS PRODUCE CO Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
|
June 22, 1962 |
|
KANNAMBATH NARAYANAN NAIR Vs. KANNAMBATH SANKARAN NAIR
|
March 2, 1962 |
|
KANNAN Vs. GOVINDAN
|
January 11, 1962 |
|
KARIM Vs. STATE KERALA
|
June 21, 1962 |
|
KARTHIYAYANI Vs. CHEERAM PENNU
|
January 8, 1962 |
|
KARTHYAYANI AMMA Vs. RAGHAVAN PILLAI
|
March 19, 1962 |
|
KARUNAKARAN Vs. KANNAN
|
January 29, 1962 |
|
KARUNAKARAN NAIR Vs. ANNAMMA
|
October 31, 1962 |
|
KERALA CERAMICS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 29, 1962 |
|
KESAVA PILLAI Vs. BHAGEERADHI AMMA
|
October 29, 1962 |
|
KESAVA PILLAI Vs. AHAMMED KUNJU
|
October 31, 1962 |
|
KESAVAN Vs. GOPALAKRISHNA PRABHU
|
June 8, 1962 |
|
KESAVAN Vs. ABRAHAM
|
January 1, 1962 |
|
KESAVAN SREEDHARAN Vs. PARVATHI SUMATHI
|
January 10, 1962 |
|
KESAVAPILLAI Vs. PARAMESWARAN NAIR
|
May 22, 1962 |
|
KIZHAKKEPPALLIKL MOOSA Vs. STATE
|
September 25, 1962 |
|
KOCHI Vs. KANDU
|
June 26, 1962 |
|
KOCHIKKA Vs. KUNJU PENNU
|
September 18, 1962 |
|
KOCHU CHERUKKA PANICKER AND ANR. Vs. THE STATE OF KERALA
|
November 9, 1962 |
|
KOCHU NARAYANAN Vs. JANAKI AMMA
|
January 16, 1962 |
|
KOCHUKUNJU KUNJUKUNJU Vs. SANKARAN AMBUJAKSHAN
|
March 14, 1962 |
|
KOCHUKUNJU PADMANABHAN Vs. STATE OF KERALA
|
February 7, 1962 |
|
KOCHUKUTTI Vs. SANKU
|
October 22, 1962 |
|
KOCHUNATAYANA PILLAI Vs. KUMARA PILLAI
|
February 21, 1962 |
|
KOKKALLUR AGRICULTURAL ESTATE (P) LTD Vs. AGRICULTURAL INCOME TAX OFFICER, BADAGARA
|
July 16, 1962 |
|
KONNAN SANKU OF MOOTHEDATHU Vs. KALYANI PARVATHI AMMA
|
August 17, 1962 |
|
KORUTHU Vs. VELU
|
December 10, 1962 |
|
KOTTAYAM ORIENT BANK LTD Vs. OFFICIAL RECEIVER KOTTAYAM
|
June 28, 1962 |
|
KRISHNA AMMAL Vs. MAHADEVA IYER
|
August 2, 1962 |
|
KRISHNA IYER Vs. CHANDY
|
October 11, 1962 |
|
KRISHNA IYER Vs. STATE OF KERALA
|
March 6, 1962 |
|
KRISHNA KURUP SANKARA KURUP Vs. MATHEW JOSEPH
|
February 2, 1962 |
|
KRISHNA MENON Vs. COCHIN DEVASWOM BOARD
|
December 4, 1962 |
|
KRISHNA MENON Vs. COCHIN DEVASWOM BOARD
|
December 5, 1962 |
|
KRISHNAN Vs. NARAYANI PILLA
|
October 11, 1962 |
|
KRISHNAN NAIR PADMANABHAN Vs. RAMAN NILAKANTA KURUP
|
May 30, 1962 |
|
KRISHNAN THANKAPPAN Vs. RAMASWAMY CHETTIAR
|
February 27, 1962 |
|
KRISHNANUNNI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 20, 1962 |
|
KUMARAN Vs. INCOME TAX OFFICER, CALICUT
|
February 2, 1962 |
|
KUMARASWAMY REDDIAR Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1962 |
|
KUNHAMMAD KEYI Vs. PREMALATHA
|
April 6, 1962 |
|
KUNHANU Vs. MAMMU BEARY
|
May 29, 1962 |
|
KUNHARU Vs. STATE OF KERALA
|
December 11, 1962 |
|
KUNHI AMMA Vs. APPU NAIR
|
January 24, 1962 |
|
KUNHI MOOSA KEYI Vs. STATE OF KERALA
|
March 27, 1962 |
|
KUNHI RAMAN Vs. LALJI P. KETHIYA
|
March 9, 1962 |
|
KUNHICHATHAPPAN NAMBIAR KAIMAL Vs. KRISHNAN
|
March 12, 1962 |
|
KUNHIPATHUMMA Vs. ASSU
|
January 1, 1962 |
|
KUNHUMAN Vs. KOTHA
|
August 31, 1962 |
|
KUNJALI HASSAN KURUP Vs. ABDUL SATHR SAIT
|
November 27, 1962 |
|
KUNJAMMA GEORGE Vs. KESAVA PILLAI
|
October 16, 1962 |
|
KUNJAN MANU Vs. ASPINWALLA AND CO LTD
|
March 13, 1962 |
|
KUNJANAM ANTONY C KALLIATH Vs. STATE OF KERALA
|
December 7, 1962 |
|
KUNJU PAKIAM Vs. KRISHNAN NADAR
|
December 12, 1962 |
|
KURIAKKO Vs. OUSEPH
|
October 4, 1962 |
|
KURIAKOSE Vs. MARIAM
|
September 28, 1962 |
|
KURIAN Vs. MARTHA
|
March 1, 1962 |
|
KURIEN Vs. GOVERNMENT OF KERALA
|
September 25, 1962 |
|
KURIEN P V Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1962 |
|
KUTTAPPAN PILLAI Vs. KRISHNA PILLAI
|
March 1, 1962 |
|
KUTTAPPU Vs. INTELLIGENCE OFFICER NORTH ZONE KOZHIKODE
|
March 30, 1962 |
|
KUTTIKRISHNAN NAIR Vs. ITTICHAPPA PANICKER
|
August 23, 1962 |
|
LONAPPAN C D Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1962 |
|
M APPUKUTTY Vs. STATE OF KERALA
|
June 27, 1962 |
|
MADHAVAN ALIAS SAIDU MUHAMMAD Vs. STATE OF KERALA
|
February 15, 1962 |
|
MADHAVAN NAIR Vs. KALIAPPA NAIDU
|
June 4, 1962 |
|
MALABAR MOTOR TRANSPORT CO OPERATIVE SOCIETIES LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 6, 1962 |
|
MALABAR OIL MILLS Vs. STATE OF KERALA
|
June 22, 1962 |
|
MALAYALAM PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1962 |
|
MAMMAD Vs. MUHAMMAD
|
May 28, 1962 |
|
MAMMAD HAJI Vs. KUNHAMINA
|
February 16, 1962 |
|
MANI Vs. PREMIER TYRES LTD
|
December 11, 1962 |
|
MANI Vs. INDIAN INSURANCE AND BANKING CORPORATION LTD. TRICHUR
|
April 4, 1962 |
|
MANI KATHANAR Vs. MAR PHILEXINOS
|
November 9, 1962 |
|
MANICKAM AMMA Vs. AMBU PODUVAL
|
June 4, 1962 |
|
MANNARKATT UNION MOTOR SERVICE MANNARKATT Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT
|
November 9, 1962 |
|
MARATTI KUTTI NAIK Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 19, 1962 |
|
MARIAM BEEVI Vs. ABDURASAK
|
July 27, 1962 |
|
MARIYAM Vs. PATHUMMA
|
August 16, 1962 |
|
MARKOSE Vs. PONNAMMA
|
June 4, 1962 |
|
MATHAI Vs. STATE OF KERALA
|
August 24, 1962 |
|
MATHAI ITTY Vs. THOMMAN CHACKO
|
November 28, 1962 |
|
MATHAI KUNJU NAINA Vs. POTHA EAPEN
|
August 28, 1962 |
|
MATHEW Vs. CHANDY
|
May 30, 1962 |
|
MEGHJI MALSEE Vs. P C OOMMEN OF PULIVELIL KIZHAKKETHIL HOUSE
|
November 19, 1962 |
|
MESSRS. SARASWAT CORPORATION (P) LTD. Vs. STATE OF KERALA
|
July 25, 1962 |
|
MOHAMED KHANI ROWTHER Vs. THAIVANA AMMAL
|
September 17, 1962 |
|
MOHAMMED Vs. STATE OF KERALA
|
July 27, 1962 |
|
MOHAMMED Vs. SAVITHRI
|
October 24, 1962 |
|
MOHAMMED JACOO SAIT Vs. DISTRICT COLLECTOR OF TRICHUR DISTRICT
|
April 6, 1962 |
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MOIDEEN Vs. VARKEY
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July 22, 1962 |
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MOIDEEN Vs. VARKEY & OTHERS
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July 27, 1962 |
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MOIDUNNI Vs. KUNHI MUHAMMAD
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January 15, 1962 |
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MOOKAN OUSEPH THOMAKUTTY Vs. PURAMUNDEKAT PADINJARE MADATHIL NANU
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June 11, 1962 |
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MOOSA Vs. STATE OF KERALA
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September 25, 1962 |
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MOOSSA HAJI Vs. BEE PATHU
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February 8, 1962 |
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MUNICIPAL COUNCIL KOZHIKODE Vs. THANKAMMAL ALIAS LAKSHMIAMMAL
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June 4, 1962 |
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MUTHUGOPAL Vs. ASSISTANT COLLECTOR KOZHIKODE
|
February 6, 1962 |
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N K DHARMADAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL OF KERALA
|
May 29, 1962 |
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N S PARAMESWARA LYER Vs. APPAVU PANICKEL MRITHUNJAYA PANICKER
|
November 2, 1962 |
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NAGELIAMMA NARAYANIAMMA Vs. RAMAN PILLAI
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November 5, 1962 |
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NAIR G V ALIAS VASUDEVAN NAIR G Vs. GOVERNMENT OF INDIA
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July 20, 1962 |
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NAMADEVA SHENOY Vs. SALES TAX OFFICER
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February 28, 1962 |
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NANI AMMA Vs. KOCHUGOVINDAN NAIR
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October 4, 1962 |
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NANI AMMA NANNINI AMMA Vs. STATE OF KERALA
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August 30, 1962 |
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NANU Vs. AMMALUKUTTY AMMA
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January 24, 1962 |
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NARASIMHA SHENOY Vs. SOURI IYYO
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February 2, 1962 |
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NARAYANA PANICKAR Vs. KOTTABHAGOM N.S.S. KARAYOGAM & ANOTHER
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March 1, 1962 |
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NARAYANA PILLAI Vs. GEORGE
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June 28, 1962 |
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NARAYANA SHENOI Vs. SUBORDINATE JUDGE OF COCHIN
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December 15, 1962 |
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NARAYANA SHENOI Vs. SUBORDINATE JUDGE OF COCHIN & OTHERS
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November 15, 1962 |
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NARAYANAN Vs. GOVINDAN
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March 7, 1962 |
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NARAYANAN KUTTY NAYAR Vs. KALLIANIKUTTY AMMA
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February 20, 1962 |
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NARAYANAN NAIR Vs. STATE OF KERALA
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December 21, 1962 |
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NARAYANAN NAIR Vs. STATE OF KERALA
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March 12, 1962 |
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NARAYANAN S/O LATE GANESH PAI Vs. AESHA
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March 5, 1962 |
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NARAYANI AMMA Vs. LAKSHMIKUTTY AMMA
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June 7, 1962 |
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NARAYANI SUDAKSHINA Vs. PRABHAKARAN NAIR
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November 21, 1962 |
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NATIONAL CREDIT BANK LTD Vs. ELIZABETH PEREIRA
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December 3, 1962 |
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NATIONAL SERVICE BANK LTD Vs. JOSEPH
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April 4, 1962 |
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NEELAKANTA IYER Vs. STATE
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October 16, 1962 |
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NEELAKANTA PILLAI Vs. ABRAHAM
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October 10, 1962 |
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NEELAKANTAN Vs. STATE OF KERALA
|
May 17, 1962 |
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NOOK MOHAMMED KADIR PILLAI Vs. SATHYABHAMA AMMA
|
March 30, 1962 |
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OUSEPH THOMAKUTTY Vs. RAJAMBAL
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June 11, 1962 |
|
OUSEPH THOMMI Vs. TRAVANCORE DEVASWOM BOARD
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September 24, 1962 |
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OUSEPH VARKEY Vs. STATE OF KERALA
|
December 7, 1962 |
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P K MATHEW Vs. UNION OF INDIA
|
November 20, 1962 |
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P KORU Vs. STANDARD TILE AND CLAY WORKS P LTD
|
November 30, 1962 |
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P M MEERANNAN KUTTY Vs. REGIONAL TRANSPORT OFFICER
|
February 7, 1962 |
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P.T. VARGHESE AND ANOTHER Vs. INDUSTRIAL BANK LTD. (REPRESENTED BY LIQUIDATORS)
|
June 25, 1962 |
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PADMANABHA NADAR Vs. NARAYANAN
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February 25, 1962 |
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PADMANABHA RAVI VARMA RAJA Vs. DY TAHSILDAR CHITTUR
|
October 11, 1962 |
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PADMANABHARU GOVINDARU NAMBOODIRIPAD Vs. STATE OF KERALA
|
November 13, 1962 |
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PALAI CENTRAL BANK Vs. JACOB P CHERIAN
|
October 31, 1962 |
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PALANIAPPA MATCH WORKS Vs. STATE OF KERALA
|
April 13, 1962 |
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PANANGAT UNNEERANS SON AYYAPPAN Vs. POZHANKEVIL THEKKEMADATHIL VENKEDESWARA NAIKKAN
|
August 2, 1962 |
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PANCHALI Vs. MANNI
|
August 10, 1962 |
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PANGUNNY Vs. CHITAMBARAN
|
February 9, 1962 |
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PANKAJAKSHI AMMA Vs. LEKSHMI PILLAI
|
August 30, 1962 |
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PAPAVINASOM SUBRAHMONIAM Vs. DAIVANI NAGARAMMA
|
February 7, 1962 |
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PAPI KOTHA Vs. JANAKI BHANUMATHY
|
October 5, 1962 |
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PARAMESWARA IYER Vs. SIVARAMAN NAIR
|
November 21, 1962 |
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PAREETH KUNJU Vs. SALMA BEEVI
|
August 10, 1962 |
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PARVATHI AMMA Vs. KRISHNAN
|
February 28, 1962 |
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PARVATHI MILLS LTD Vs. STATE OF KERALA
|
August 30, 1962 |
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PARVATHI MILLS LTD. Vs. WORKMEN OF PARVATHI MILLS
|
October 16, 1962 |
|
PATHANAMTHITTA MAJILISSAE ISLAMIA Vs. NAGOOR MEERAN SHEIK MUHAMMAD
|
February 5, 1962 |
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PENNUTTY AMMA Vs. GOVINDAN NAIR
|
June 1, 1962 |
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PERIYA KELU NAIR Vs. KARIYAPPAU
|
August 21, 1962 |
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PERSY GERALD PAPALI Vs. ABRAHAM
|
December 14, 1962 |
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PICHAKANNU Vs. ALIYARKUNJU LEBBA
|
December 14, 1962 |
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PIRAMU CHELLAMMA OF KUZHIVILAKATHU VEEDU Vs. RAMACHANDRAN PILLAI
|
October 17, 1962 |
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PONNAN Vs. STATE OF KERALA
|
November 9, 1962 |
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POTTI VELU PILLAI NATARAJA PILLAI Vs. ABDUL RAHIMAN KANNUTRIVANDRUM
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March 23, 1962 |
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POULOSE Vs. OLLUR ST. JOSEPH UNION TILE WORKS AND SONS
|
August 6, 1962 |
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POULOSE BROTHERS Vs. STATE OF KERALA
|
July 24, 1962 |
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PUBLIC BANK LTD Vs. VILASINI AMMA
|
February 13, 1962 |
|
PUNNOOSE Vs. MAMMI AMMA
|
February 2, 1962 |
|
R N RENGANATHA CHETTIAR R M R AND CO TRIVANDRUM Vs. STATE OF KERALA
|
December 11, 1962 |
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R NATARAJAN RAMALINGOM CHETTIAR Vs. PARASURAM PARUMAL AND CO
|
March 30, 1962 |
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R W ROSE Vs. DANIEL
|
November 16, 1962 |
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RAGHAVA MENON Vs. KUTTAPPAN NAIRPROPRIETORKRISHNAN NAIR WATCH COMPANY
|
March 29, 1962 |
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RAGHAVAN Vs. STATE OF KERALA
|
June 8, 1962 |
|
RAGHAVAN Vs. SARADA AMMA
|
April 3, 1962 |
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RAGHAVAN Vs. NANADATH PANHA KUTTY
|
June 1, 1962 |
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RAGHAVAN NAMBIAR Vs. KUNHAMU HAJI
|
July 9, 1962 |
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RAGHAVAN THAMPI Vs. JANAKI AMMA
|
October 23, 1962 |
|
RAGHAVAN UNNITHAN Vs. VIJAYAMMA
|
July 11, 1962 |
|
RAJAGOPALAN NAIR Vs. REKKUNNI NAIR
|
August 17, 1962 |
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RAJALEKSHMI MOTOR SERVICE Vs. S.T.A.T., KERALA STATE
|
October 23, 1962 |
|
RAMA KURUP Vs. CENTRAL BANKING CORPORATION OF TRAVANCORE LTD
|
January 15, 1962 |
|
RAMACHANDRAN NAIR Vs. KRISHNAN
|
July 13, 1962 |
|
RAMAKRISHNAN NAIR Vs. JOSEPH
|
March 23, 1962 |
|
RAMAN Vs. KOCHAPPY
|
March 1, 1962 |
|
RAMAN NAMBOODIRI CHUMARAMKANDATHU MANA Vs. GOVINDAN NAIR KOTTUKUNNATHU ITTICHIRI AMMA
|
July 5, 1962 |
|
RAMAYYAN Vs. ASHTAMOORTHI NAMBOODIRI
|
February 23, 1962 |
|
RE Vs. FR K T ZACHARIA V REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION ERNAKULAM
|
June 6, 1962 |
|
REBECCA CHANDAPILLAY Vs. STATE OF KERALA
|
April 2, 1962 |
|
REVENUE DIVISIONAL OFFICER KOZHIKODE Vs. KUNHI MADHAVI AMMA
|
June 18, 1962 |
|
RT. REV. ALDO MARIA PATRONI S. J. BISHOP Vs. KESAVAN
|
March 26, 1962 |
|
S RAMANATHA SHENOY AND CO Vs. STATE
|
January 1, 1962 |
|
S. KUMARASWAMI REDDIAR Vs. COMMISSIONER OF INCOM TAX
|
September 7, 1962 |
|
SADANANDA KINI Vs. SULOCHANA KINI
|
July 23, 1962 |
|
SAMANTHAN KARAKKATTIDATHIL UNNAMMAN NAYANAR Vs. THEYAKKANDI EDATHIL KUNHIRAMAN NAMBIAR
|
November 8, 1962 |
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SANGAMESWARA IYER Vs. DHANALAKSHMI BANK LTD
|
September 19, 1962 |
|
SANKARA PILLAI Vs. MADHAVI AMMA
|
December 12, 1962 |
|
SANKARA PILLAI Vs. USMAN SETTU
|
November 22, 1962 |
|
SANKARALINGA NADAR Vs. CHACKO
|
December 17, 1962 |
|
SANKARAN Vs. KUMARAN
|
March 14, 1962 |
|
SANKARANARAYANAN Vs. KRISHNAN
|
August 8, 1962 |
|
SANKARANARAYANAN NAIR Vs. PARAVOOR CENTRAL CHITTY FUND LTD
|
January 15, 1962 |
|
SANKARANARAYANAN NAIR Vs. DEVASAHAYAM MANAS
|
March 1, 1962 |
|
SARASWATHA CORPORATION PRIVATE LTD Vs. STATE OF KERALA
|
July 25, 1962 |
|
SCARIA KORAH OF THAYIL Vs. KORAN MATHU OF THAYIL
|
February 5, 1962 |
|
SEBASTIAN GEORGE Vs. NARAYANA PILLAI
|
June 18, 1962 |
|
SHA SIVARAJ GOPALJEE Vs. MANI
|
September 19, 1962 |
|
SHAM RAU VITTAL CO OPERATIVE BANK LTD Vs. PANDURANGA MALLYA
|
October 22, 1962 |
|
SIVARAMA SUPPU Vs. STATE
|
April 8, 1962 |
|
SIVARAMA SUPPU & ANOTHER Vs. STATE & ANOTHER
|
April 6, 1962 |
|
SOMAN Vs. RAMAKRISHNA PILLAI
|
July 10, 1962 |
|
SOUTH INDIAN PLYWOOD INDUSTRIES Vs. CIT
|
December 18, 1962 |
|
SREEDEVI AMMA Vs. PARAMESWARA PANICKER
|
October 31, 1962 |
|
SREENIVASAN Vs. VASAVAN
|
October 22, 1962 |
|
STATE Vs. ABOO
|
November 30, 1962 |
|
STATE OF KERALA Vs. V T JOHN
|
November 28, 1962 |
|
STATE OF KERALA Vs. M VELAYUDHAN
|
October 23, 1962 |
|
STATE OF KERALA Vs. KAKKU BHAI AND CO
|
November 9, 1962 |
|
STATE OF KERALA Vs. RAGHAVAN PILLAI
|
October 31, 1962 |
|
STATE OF KERALA Vs. SIVASUBRAMONIA PILLAI
|
September 19, 1962 |
|
STATE OF KERALA Vs. NARAYANAN
|
September 20, 1962 |
|
STATE OF KERALA Vs. KUNJU KUNJU
|
September 20, 1962 |
|
STATE OF KERALA Vs. REVIVARMA RAJA
|
September 20, 1962 |
|
STATE OF KERALA Vs. BROTHER JOSEPH
|
September 7, 1962 |
|
STATE OF KERALA Vs. K S GOVINDAN
|
June 21, 1962 |
|
STATE OF KERALA Vs. MOHAMMED KUTTY
|
June 8, 1962 |
|
STATE OF KERALA Vs. JOHN
|
May 30, 1962 |
|
STATE OF KERALA Vs. ABRAHAM
|
January 5, 1962 |
|
STATE OF KERALA Vs. REVATHI AMMA
|
February 20, 1962 |
|
STATE OF KERALA Vs. SREEDHARAN ALIAS KUNJUKOCHU
|
June 14, 1962 |
|
SUBBARAYA IYER Vs. SBT
|
February 20, 1962 |
|
SUBBARAYA MAYYA Vs. LAKKANNA SHETTY
|
August 20, 1962 |
|
SUBBIAH PANICKER Vs. STATE OF KERALA
|
October 22, 1962 |
|
SUBRAMANIA IYER S/O SUNDARAN PATTAR Vs. K R ANANTANARAYANA IYER
|
July 30, 1962 |
|
SUBRAMONIA PILLAI Vs. PALAI CENTRAL BANK LTD
|
April 6, 1962 |
|
SUBRAMONIAM Vs. NAGARAMMA
|
February 7, 1962 |
|
SUJIR GANESH NAYAK Vs. LAKSHMANAN
|
September 20, 1962 |
|
SUKAPURAM SABHAYOGAM Vs. STATE OF KERALA
|
November 5, 1962 |
|
SUPDT. MANJUMALAI ESTATE Vs. WORKMEN OF THE ABOVE ESTATE
|
August 20, 1962 |
|
T C KOSITY Vs. UNIVERSITY OF KERALA
|
October 18, 1962 |
|
T J GEORGE S/O THATTIL JOSEPH Vs. LUCY KOCHUVAREED
|
October 30, 1962 |
|
T S KRISHNAMOORTHY IYER Vs. GEORGE VADAKKEL
|
September 28, 1962 |
|
THANDAMMA Vs. KURIAKOSE PUTHERICKAL IYPE
|
February 12, 1962 |
|
THANKAPPAN NAIR Vs. MATHEW
|
February 14, 1962 |
|
THANOO PILLAI Vs. RAGHAVAN PILLAI
|
August 23, 1962 |
|
THATTALIYATH PANCHALI Vs. CHERUVARI PANNIYODAN MANNI
|
August 20, 1962 |
|
THE MUNICIPAL COUNCIL, ATTINGAL Vs. L. SADASIVAN PILLAI
|
February 27, 1962 |
|
THE SOUTHERN INDIA TEA ESTATES COMPANY, LTD. Vs. THE AGRICULTURAL INCOME TAX AND SALES TAX OFFICER, PEERMADE
|
March 5, 1962 |
|
THOMAKUTTY M O Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1962 |
|
THOMAS M O Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1962 |
|
THRESIA & OTHERS Vs. ITTOOP
|
October 12, 1962 |
|
THYCATTUSERI CHURCH Vs. SICILLYAMMA
|
September 28, 1962 |
|
TRAVANCORE DEVASWOM BOARD TRIVANDRUM Vs. STATE OF KERALA
|
November 20, 1962 |
|
TRICHUR DISTRICT CO-OPERATIVE BANK Vs. DISTRICT COLLECTOR, TRICHUR
|
October 29, 1962 |
|
ULAHANNAN ALEXANDER Vs. KURUVILA THACHARA AND CO
|
October 29, 1962 |
|
ULAHANNAN MARIAM Vs. VARKEY KURUVILLA
|
June 29, 1962 |
|
UNION OF INDIA Vs. HAJI ABDUL KARIM SAIT
|
February 20, 1962 |
|
UNITED OIL MILLS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
|
February 21, 1962 |
|
UNNAMMAN NAYANA Vs. KUNHIRAMEN NAMBIAR
|
November 8, 1962 |
|
UTHUPPU Vs. FR C K MATTOM
|
November 29, 1962 |
|
V I ELIZABETH TRICHUR Vs. E P PAUL TRICHUR
|
March 15, 1962 |
|
V O JOHN Vs. T CHANDRASEKHARA MENON
|
October 12, 1962 |
|
V PADMANABHA RAVI VARMA RAJA Vs. DEPUTY TAHSILDAR CHITTUR
|
October 11, 1962 |
|
V PADMANABHA RAVIVARMA RAJAH Vs. STATE OF KERALA
|
January 8, 1962 |
|
VADAKKEKARA HINDU MATHA DHARMA PARIPALANA SABHA Vs. IBRAHIM
|
September 5, 1962 |
|
VAIDHYANATHASWAMY Vs. LEKSHMI AMMA
|
June 11, 1962 |
|
VALLABHDAS KANJI P Vs. SALES TAX OFFICER SPECIAL CIRCLE ALLEPPEY
|
August 29, 1962 |
|
VALLI AMMAL ARUMUGHOM AMMAL Vs. NARAYAN PANICKER
|
February 14, 1962 |
|
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. N R SREENIVASA IYER TRIVANDRUM
|
December 21, 1962 |
|
VARGHESE Vs. PAPPY AMMA
|
November 22, 1962 |
|
VARGHESE Vs. PAPPY AMMA & OTHERS
|
November 23, 1962 |
|
VARKEY Vs. NENSHI DEVSHI KATHAWALA LTD
|
November 5, 1962 |
|
VARKEY ALIAS KOCHU Vs. STATE OF KERALA
|
December 7, 1962 |
|
VARKEY THOMAS Vs. TRAVANCORE FORWARD BANK LTD
|
March 9, 1962 |
|
VARUTHAKUTTY Vs. STATE OF KERALA
|
September 7, 1962 |
|
VEERIAH REDDIAR Vs. INCOME TAX OFFICER
|
August 2, 1962 |
|
VELAMA Vs. RAYA SHENOY
|
July 4, 1962 |
|
VELAYUDHAN Vs. APPAVU MUDALIAR
|
October 22, 1962 |
|
VELAYUDHAN Vs. IYPUTTY
|
January 3, 1962 |
|
VELAYUDHAN PILLAI THANKAPPAN NAIR Vs. STATE OF KERALA
|
May 30, 1962 |
|
VENKATARAMANA UDUPA Vs. KANNAN CHETTIAR
|
May 24, 1962 |
|
VIJAYAN Vs. KRISHNAN
|
May 17, 1962 |
|
WADAKKANCHERRY PANCHAYAT Vs. KUNJAN
|
July 12, 1962 |
|
YOHANNAN Vs. GEEVARUGHESE
|
July 25, 1962 |
|
YOHANNAN GEORGE Vs. GEEVARGHESE PAPPAN
|
March 23, 1962 |