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FORBES, EWART AND FIGGIS (PTE. ) LTD. Vs. BOARD OF REVENUE (TAXES), KERALA STATE
|
July 12, 1961 |
|
A A K MOHAMMAD Vs. NARAYANA RAMACHANDRA MALLAYA AND CO
|
August 3, 1961 |
|
A K BHASKAR Vs. ADVOCATE GENERAL
|
July 18, 1961 |
|
A K GOPALAN Vs. V MARIARPUTHAM
|
August 8, 1961 |
|
A K GOPALAN Vs. STATE OF KERALA
|
December 21, 1961 |
|
A M VARKEY Vs. J R MOTISHAW
|
October 16, 1961 |
|
ABDUL EAHIM Vs. MADHAVAN PILLAI
|
March 29, 1961 |
|
ABDUL KARIM Vs. ALIYARU KUNJU
|
September 29, 1961 |
|
ABDUL MAJEED Vs. SHAMSUDDIN
|
March 2, 1961 |
|
ABDUL RAHIMAN HAJI Vs. STO HOSDRUG
|
December 12, 1961 |
|
ABDUL REHMANKUTTY Vs. EAPEN VARKEY
|
June 16, 1961 |
|
ABDULLA Vs. STATE OF KERALA
|
November 23, 1961 |
|
ABDULRAHIMAN BEARY Vs. ABDULKHADAR BEARY
|
February 22, 1961 |
|
ABDULRAHIMANKUTTY Vs. CIT
|
August 18, 1961 |
|
ABDURAHIMAN MUSALIAR Vs. AYISSU
|
October 30, 1961 |
|
ABUBACKER Vs. KATHEESA
|
July 28, 1961 |
|
ACHUTHAN Vs. KARTHIYAYANI AMMA
|
July 26, 1961 |
|
ACHUTHAN Vs. BAPPU
|
February 20, 1961 |
|
ACHUTHAN NAMBUDIRI Vs. CHOYIKUTTY
|
August 2, 1961 |
|
AITO PALAI Vs. SRINIVASA NAICKEN
|
September 11, 1961 |
|
ALLEPPEY CHIT FUND PRIVATE LTD Vs. STATE
|
October 13, 1961 |
|
AMALGAMATED COFFEE ESTATES LIMITED Vs. STATE OF KERALA
|
August 12, 1961 |
|
AMBI Vs. STATE OF KERALA
|
July 17, 1961 |
|
AMMUKUTTY AMMA Vs. AHAMMAD
|
July 24, 1961 |
|
AMMUKUTTY AMMA Vs. KESAVAN NAMBIAR
|
October 10, 1961 |
|
AN ADVOCATE Vs. STATE OF KERALA
|
February 8, 1961 |
|
ANAMALAIS BUS TRANSPORT LTD Vs. KUNHIPPALU
|
September 22, 1961 |
|
ANANDAN Vs. KUNHI POKKER
|
March 13, 1961 |
|
ANANTHA MALLAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
July 3, 1961 |
|
ANANTHA MALLAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX. VELAYUDHAN V. COMMISSIONER OF AGRICULTURAL INCOME TAX.
|
March 3, 1961 |
|
ANANTHAN PILLAI Vs. STATE OF KERALA
|
February 3, 1961 |
|
ANJARAKANDY PANCHAYAT BOARD Vs. P K NARAYANAN NAIR
|
January 6, 1961 |
|
ANNA Vs. OUSEPH
|
March 9, 1961 |
|
ANNAM Vs. MATHU
|
August 14, 1961 |
|
ANTHARMAN Vs. MOITHU
|
July 18, 1961 |
|
ANTHONY DEVASSYA Vs. STATE OF KERLA
|
December 8, 1961 |
|
ANTONY Vs. EAPPEN
|
March 2, 1961 |
|
ANTONY Vs. STATE OF KERALA
|
August 11, 1961 |
|
APPRAIM Vs. NARAYANAN KARTHAVU
|
October 12, 1961 |
|
AREEKKAL ABDURAHIMAN MUSALIYAR Vs. NELIYAPARAMBATH AYISSU
|
October 30, 1961 |
|
ARITHOTTAH MOOPIL SWAMIYAR THIRUMUMPU Vs. STATE OF KERALA
|
June 28, 1961 |
|
ARTHALA TEA ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ASST
|
October 13, 1961 |
|
ARUMUGHAM AMMAL Vs. NAYINAR PANICKER
|
May 2, 1961 |
|
ARUMUGHAM CHETTIAR Vs. JOSEPH
|
September 19, 1961 |
|
ARUMUGHOM CHETTIAR Vs. FOOD INSPECTOR
|
August 25, 1961 |
|
ASANISA ROWTHER Vs. RAMAN PILLAI
|
July 28, 1961 |
|
ASOKAN Vs. STATE OF KERALA
|
October 24, 1961 |
|
ASSANKUTTY Vs. MOHAMMED KURIKKAL
|
August 17, 1961 |
|
ASSANKUTTY KURIKKAL Vs. RAMUNNY NAIR
|
October 23, 1961 |
|
ASSOCIATED AGENCY Vs. STATE OF KERALA
|
March 6, 1961 |
|
ASSOCIATION OF PLANTERS, KERALA Vs. INDUSTRIAL TRIBUNAL, TRIVANDRUM
|
July 7, 1961 |
|
AUTO TRANSPORT UNION LTD Vs. STATE TRANSPORT AUTHORITY
|
January 5, 1961 |
|
AUTO TRANSPORT UNION PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
April 10, 1961 |
|
AYYAKUTTY CHETTIAR Vs. IMBICHIAMINA BI
|
December 19, 1961 |
|
BALAKRISHNA MENON Vs. NARAYANAN NAMBOODIRI
|
March 10, 1961 |
|
BALKRISHNAN NAIR Vs. SULOCHANA AMMA
|
August 12, 1961 |
|
BANK OF MEENACHIL Vs. CHACKO CHACKO KALAYAKKATHIL
|
April 11, 1961 |
|
BANU ASAN Vs. INCOME TAX OFFICER
|
July 11, 1961 |
|
BANU ASAN AND ANOTHER Vs. INCOME TAX OFFICER, QUILON, AND OTHERS.
|
March 11, 1961 |
|
BAPPU Vs. MOIDEENKUTTY
|
June 2, 1961 |
|
BELLA GOWDER Vs. RAMASWAMY IYER
|
September 28, 1961 |
|
BEN CORN NILGIRI PLANTATIONS CO Vs. STO SPECIAL CIRCLE ERNAKULAM
|
October 26, 1961 |
|
BEN GORM NILGIRI PLANTATIONS CO COONOOR Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
|
August 8, 1961 |
|
BERNAD AUGUSTINE BERNAD AUGUSTINE Vs. K KRISHNAN KUNJU
|
January 13, 1961 |
|
BERNARDO STEENHOLF ULTRICH Vs. COLLECTOR OF CUSTOMS COCHIN
|
January 11, 1961 |
|
BHARATHARAJAN CHETTIYAR Vs. CHITTUR THATHAMANGALAM MUNICIPALITY
|
July 7, 1961 |
|
BHASKARAN Vs. ADDITIONAL INCOME TAX OFFICER
|
October 11, 1961 |
|
BRILLIANT TRADERS Vs. BOARD OF REVENUE
|
July 18, 1961 |
|
BULKEESU BEEGUM Vs. GONZAGO
|
August 2, 1961 |
|
C T GEORGE Vs. STATE OF MADRAS
|
August 25, 1961 |
|
CAIT KERALA Vs. AMALGAMATED COFFEE ESTATES LTD
|
August 12, 1961 |
|
CALTEX INDIA Vs. STATE OF KERALA
|
June 30, 1961 |
|
CHACKO Vs. VARKEY
|
August 3, 1961 |
|
CHACKO Vs. SUBRAMONIA IYER
|
November 14, 1961 |
|
CHACKO Vs. UNION OF INDIA
|
July 6, 1961 |
|
CHACKO MATHEW Vs. AYYAPPAN KUTTY
|
December 19, 1961 |
|
CHAKKUVARKEY Vs. DEVASSY KATHANAR
|
August 8, 1961 |
|
CHALAPURAM BANK LTD Vs. MAMMAD KOYA
|
March 22, 1961 |
|
CHANDRASEKHARA PILLAI Vs. KOCHU KOSHI
|
October 27, 1961 |
|
CHANDU NAIR Vs. ABDULKHADER
|
September 20, 1961 |
|
CHANDUNNY NAIR SON Vs. STATE OF KERALA
|
September 11, 1961 |
|
CHANDY Vs. STATE OF KERALA
|
July 6, 1961 |
|
CHANDY JOSEPH Vs. VILLAGE TRUST BANK
|
March 23, 1961 |
|
CHEKKU MOULAVI Vs. KUNJU
|
November 17, 1961 |
|
CHELLAPPAN ASARI Vs. TRAVANCORE DEVASWOM BOARD
|
December 6, 1961 |
|
CHELLAPPAN PILLAI Vs. KARANJIA
|
October 30, 1961 |
|
CHERIYAN Vs. ACHEYAMMA MATHEN
|
July 4, 1961 |
|
CHEROAN ALIAS MALU Vs. DEVAKI ALIAS AMMINI KOVILAMMA
|
November 15, 1961 |
|
CHERUTTY LIAS RAMAN NAIR Vs. KRISHNA IYER
|
June 9, 1961 |
|
CHIRUTHA Vs. KUNHIRAMAN NAYAR
|
September 22, 1961 |
|
CHIRUTHA ALIAS KALLIANI Vs. ANANDAN
|
December 13, 1961 |
|
CHOYIKUTTY Vs. VASU
|
December 18, 1961 |
|
CIT, KERALA Vs. THE MALAYALAM PLANTATIONS LTD., QUILON
|
December 1, 1961 |
|
CO OPERATIVE BANKING UNION LTD Vs. MADHAVA PANICKER
|
October 11, 1961 |
|
COIR INDUSTRIAL CO OPERATIVE SOCIETY CHINGOLI Vs. GOVINDAN
|
December 11, 1961 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A A DAWOOD AL MARZOOK
|
April 13, 1961 |
|
COMMERCIAL PRODUCE SYNDICATE Vs. STATE OF KERALA
|
September 6, 1961 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. AMALGAMATED COFFEE ESTATES LIMITED
|
August 11, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. THAYABALLI MULLA JEEVAJI KAPASI
|
August 29, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. FORBAS EWART AND FIGGIS PRIVATE LIMITED
|
March 30, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
|
January 19, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIAR
|
January 20, 1961 |
|
COMMR. OF INCOME TAX Vs. K.P. MOHAMMED
|
February 8, 1961 |
|
D C JOHAR AND SONS Vs. MATHEW
|
March 16, 1961 |
|
D M S RAO Vs. STATE OF KERALA
|
September 11, 1961 |
|
D.V. NAMBUDIRIPAD Vs. S.T.A.T.
|
March 15, 1961 |
|
DAKSHINA BHARATHA NAVIKATHOZHILALI UNION Vs. PUMBA RIVER FACTORY
|
October 24, 1961 |
|
DAMODAR KILIKAR Vs. OOSMAN ABDUL GANI
|
January 9, 1961 |
|
DAMODARAN Vs. STATE OF KERALA
|
August 11, 1961 |
|
DAMODARAN NAIR Vs. GOPALAN
|
January 23, 1961 |
|
DAMODARAN NAMBOOTHIRI Vs. ULAHANNAN
|
September 15, 1961 |
|
DAMODARAN PILLAI Vs. KANTA KOCHUKUNJU
|
February 27, 1961 |
|
DANIEL Vs. MOST REV. UHANON MARTHOMA METROPOLITAN
|
February 9, 1961 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATION, LTD
|
April 4, 1961 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. A M ABDUL WASIGH AND BROS
|
September 6, 1961 |
|
DEVASSY Vs. STATE OF KERALA
|
November 24, 1961 |
|
DHANALAKSHMI VILAS CASHEW CO Vs. PRESIDENT CASHEW INDUSTRIES STAFF ASSOCIATION
|
February 16, 1961 |
|
DHARMODAYAM COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1961 |
|
DISTRICT TRANSPORT OFFICER, ALLEPPEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM
|
February 15, 1961 |
|
DIVAKARAN Vs. RAJU IYER
|
November 22, 1961 |
|
DWARAKADAS Vs. STATE OF KERALA
|
July 21, 1961 |
|
EECHUKUTTY MENON Vs. AGRICULTURAL INCOME TAX OFFICER
|
December 14, 1961 |
|
ELIAS Vs. SIVAN PILLAI
|
September 18, 1961 |
|
ERUMELI ESTATE Vs. INDUSTRIAL TRIBUNAL
|
July 14, 1961 |
|
EYYO Vs. VARKEY
|
July 13, 1961 |
|
FOOD INSPECTOR Vs. PARAMESWARAN CHETTIAR
|
February 21, 1961 |
|
FOOD INSPECTOR Vs. INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE
|
October 23, 1961 |
|
FOOD INSPECTOR QUILON Vs. STEPHEN
|
November 24, 1961 |
|
FOOD INSPECTOR, ERNAKULAM MUNICIPALITY Vs. RAMAVARMA THIRUPAD
|
December 1, 1961 |
|
G PAUL AVERTHAN Vs. SANKARAN BALAKRISHNAN
|
June 5, 1961 |
|
GAMMON INDIA PRIVATE LTD Vs. SALES TAX OFFICER IRINJALAKUDA
|
July 17, 1961 |
|
GANRSAN Vs. BHAGAVATHI AMMA
|
September 22, 1961 |
|
GAYATRIKUTTY AMMA Vs. BHASKARAN NAIR
|
August 8, 1961 |
|
GEORGE PETER C Vs. ITS WORKMEN
|
March 30, 1961 |
|
GNANAMUTHAN Vs. APPAVU NADAR
|
October 4, 1961 |
|
GOPALA KURUP Vs. SAMUEL ARULAPPAN PAUL
|
January 24, 1961 |
|
GOPALAKRISHNA IYER Vs. MADHAVI
|
November 2, 1961 |
|
GOPALAKRISHNAN Vs. SUBRAMANIA IYER
|
July 18, 1961 |
|
GOPALAKRISHNAN NAIR Vs. SUBHADRA AMMA
|
August 16, 1961 |
|
GOPALAN Vs. STATE OF KERALA
|
October 31, 1961 |
|
GOPALAN NAIR Vs. GANANATHAN KARTHA
|
June 2, 1961 |
|
GOSRI DAIRY Vs. STATE OF KERALA
|
July 7, 1961 |
|
GOURIKUTTY AMMA Vs. KALLIYANI AMMA
|
November 14, 1961 |
|
GOURIYAMMA Vs. SREEKUMARAN POTTI
|
October 27, 1961 |
|
GOVARDAN HATHI BHAI AND CO Vs. INCOME TAX OFFICER
|
July 19, 1961 |
|
GOVARDAN HATHI BHAI AND COMPANY Vs. INCOME TAX OFFICER, MATTANCHERRY, AND ANOTHER.
|
March 19, 1961 |
|
GOVINADA KYMAL Vs. VELU
|
July 6, 1961 |
|
GOVINDA PILLAI Vs. NARAYANA PILLAI
|
September 29, 1961 |
|
GOVINDA PILLAI Vs. PARAMESWARAN PILLAI
|
October 7, 1961 |
|
GOVINDAN KARTHA Vs. PARAMESWARAN THAMPY
|
January 2, 1961 |
|
GOVINDAN KURUP Vs. BHASKARA PILLAI
|
November 28, 1961 |
|
GOVINDAN NAMBIAR Vs. CHIDAMBERASWARA IYER
|
September 4, 1961 |
|
GOVINDAN SREEDHARAN Vs. STATE OF KERALA
|
November 15, 1961 |
|
H NARAYANAN NAIR Vs. IDICULLA EAPEN
|
October 24, 1961 |
|
HAJI K K MOIDU Vs. FOOD INSPECTOR
|
February 17, 1961 |
|
HARIGOVINDAS HARIDAS Vs. JOSNA BANK LTD
|
October 13, 1961 |
|
HARIHARA IYER Vs. BHASKARAN
|
February 10, 1961 |
|
HARRISONS AND CROSSFIELD Vs. COMMISSIONER QUILON MUNICIPALITY
|
April 12, 1961 |
|
HASSAN KUNJU Vs. ABDULKADIR AHAMMAD
|
June 29, 1961 |
|
HASSANI STORES Vs. LARSEN AND TOUBRO LTD
|
February 13, 1961 |
|
HUSSAIN THANGAL Vs. ALI
|
April 3, 1961 |
|
IN RE: AUDIT REPORTS OF THE TRAVANCORE DEVASWOM BOARD Vs. STATE
|
January 1, 1961 |
|
ITTA PADMANABHAN Vs. SANKARANARAYANA PANICKER
|
June 9, 1961 |
|
ITTIPENNU Vs. JOSEPH
|
December 11, 1961 |
|
IYAKKU MATHOO Vs. JULIUS ELIAS METROPOLITAN
|
January 16, 1961 |
|
IYYAPPAN MILLS Vs. IYYAPPAN MILLS WORKERS UNION
|
February 7, 1961 |
|
JAINI ALI Vs. NARAYANA PILLAI
|
January 20, 1961 |
|
JANAKI AMMA Vs. MADHAVA KURUP
|
March 16, 1961 |
|
JANAKI PILLAI Vs. PARAMESWARAN PILLAI
|
November 27, 1961 |
|
JOHN Vs. JOSEPH
|
April 11, 1961 |
|
JOHN PILLAI Vs. PAPPU KUNJU
|
June 21, 1961 |
|
JOSEPH Vs. DISTRICT JUDGE ERNAKULAM
|
March 10, 1961 |
|
JOSEPH Vs. KERALA SERVICE BANK LTD
|
January 28, 1961 |
|
JOSEPH Vs. KUNJAN
|
August 3, 1961 |
|
JOSEPH Vs. STATE OF KERALA
|
September 29, 1961 |
|
JOSEPH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 30, 1961 |
|
JOSEPH THOMAS Vs. HARIHARA IYER
|
February 14, 1961 |
|
JOSHUA Vs. SUBBALEKSHMI AMMAL
|
October 25, 1961 |
|
K C PAIPAL Vs. STATE OF KERALA
|
October 30, 1961 |
|
K M ALIKOYA AND CO Vs. STATE OF KERALA
|
February 10, 1961 |
|
K M MUHAMED Vs. SALES TAX OFFICER KOZHIKODE
|
July 28, 1961 |
|
K MUHAMMADKUTTY HAJI Vs. NARAYANAN NAMBUDIRI
|
November 6, 1961 |
|
K SADANANDAN Vs. STATE OF KERALA
|
December 11, 1961 |
|
K SADANANDAN Vs. MADHAVA MENON
|
June 19, 1961 |
|
K V KOSHY Vs. P C CHINAN
|
September 26, 1961 |
|
KADAR Vs. MUTHUKOYA THANGAL
|
July 17, 1961 |
|
KALI KESAVAN Vs. VELAYUDHAN DAMODARAN
|
November 23, 1961 |
|
KALLIANI Vs. STATE OF KERALA
|
February 6, 1961 |
|
KAMALAMMAL Vs. GIFT TAX OFFICER
|
September 7, 1961 |
|
KANARAN NAIR Vs. APPU NAIR
|
September 14, 1961 |
|
KANNAN DEVAN HILLS PRODUCE COMPANY Vs. INDUSTRIAL TRIBUNAL
|
May 30, 1961 |
|
KANNAN MENON Vs. KUTTIKRISHNA MENON
|
September 25, 1961 |
|
KANNAN PILLAI Vs. MUHAMMAD ISMAIL LABBA
|
August 8, 1961 |
|
KARUNAKARAN Vs. DEVARAKAR DAS
|
March 30, 1961 |
|
KASTURIKARS SUJIRKARS AND CO Vs. M P KESAVAN AND SONS
|
January 2, 1961 |
|
KATHAYEE COTTON MILLS PVT LTD Vs. MUNICIPAL COUNCIL ALWAYE
|
March 30, 1961 |
|
KATHEESAKUTTY Vs. IBRAYAN
|
April 3, 1961 |
|
KELAPPAN NAIR Vs. PAYINGATEN
|
July 4, 1961 |
|
KERALA STATE ELECTRICITY BOARD Vs. VARGHESE THOMAS
|
January 24, 1961 |
|
KESAVA MENON Vs. DAMODARA MENON
|
February 17, 1961 |
|
KESAVA PANICKER Vs. STATE OF KERALA
|
August 30, 1961 |
|
KESAVA PILLAI Vs. NARAYANA PILLAI
|
February 14, 1961 |
|
KESAVA PILLAI Vs. RAMAKRISHNA PANICKER
|
February 9, 1961 |
|
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI Vs. WEALTH TAX OFFICER
|
July 21, 1961 |
|
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI Vs. WEALTH-TAX OFFICER, CALICUT.
|
March 21, 1961 |
|
KOCHU KUNJU KUNJU Vs. STATE OF KERALA
|
July 14, 1961 |
|
KOLAPPA PILLAI Vs. KRISHNA PILLAI
|
October 26, 1961 |
|
KOLAVAN Vs. ALLU ACHA MENON
|
May 12, 1961 |
|
KOONICHI KUNHI Vs. KANNA KURUP
|
June 14, 1961 |
|
KOSHY Vs. KOSHY
|
October 23, 1961 |
|
KOTTAYAM PLYWOOD WORKERS UNION KOTTAYAM Vs. GOVERNMENT OF KERALA
|
October 26, 1961 |
|
KOZHIKODE MUNICIPALITY Vs. KUNHIBI
|
June 13, 1961 |
|
KRISHNA BHATTA Vs. MADHAVA BHATTA
|
January 6, 1961 |
|
KRISHNA IYER Vs. ASST COLLECTOR OF CENTRAL EXCISE KOZHIKODE
|
February 21, 1961 |
|
KRISHNA IYER Vs. RAMAKRISHNA IYER
|
July 21, 1961 |
|
KRISHNA IYER Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 11, 1961 |
|
KRISHNA MENON Vs. NARAYANA AYYAR
|
January 30, 1961 |
|
KRISHNA MENON Vs. COMMR. OF INCOME TAX
|
July 4, 1961 |
|
KRISHNA PILLAI MADHAVAN PILLAI Vs. P SADASIVAN PILLAI
|
January 11, 1961 |
|
KRISHNAN Vs. KOUSALLIYA
|
November 8, 1961 |
|
KRISHNAN Vs. PADMANABHAN
|
September 8, 1961 |
|
KRISHNAN CHITHAN Vs. STATE OF KERALA
|
July 6, 1961 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
August 12, 1961 |
|
KRISHNAN NAIR Vs. MADHAVAN
|
September 26, 1961 |
|
KRISHNAN NAMBUDIRI Vs. CHERIYA PURUSHOTHAMAN NAMBUDIRIPAD
|
October 23, 1961 |
|
KUMARAKATH ITHACK SOURI Vs. STATE OF KERALA
|
June 26, 1961 |
|
KUNHAMBU NAIR Vs. NARAYANAN NAMBIAR
|
July 21, 1961 |
|
KUNHAMMAD KUTTY Vs. REVENUE INSPECTOR DISTRICT BOARD BADAGARA
|
April 4, 1961 |
|
KUNHAMMAD MAKKARU Vs. ABDUL RAHIMAN
|
January 6, 1961 |
|
KUNHANANDAN NAMBIAR Vs. KUNHAPPA NAMBIAR & OTHERS
|
July 17, 1961 |
|
KUNHAVULLA Vs. AMMAD
|
May 31, 1961 |
|
KUNHI KADER Vs. STATE OF KERALA
|
July 6, 1961 |
|
KUNHI MAMMAD Vs. IBRAYANKUTTY
|
September 11, 1961 |
|
KUNHI VELAYI LIAS VELAYUDHAN Vs. P K VELAYUDHAN
|
March 10, 1961 |
|
KUNHIKANNAN NAIR Vs. MADHU
|
June 7, 1961 |
|
KUNHIRAMA KURUP Vs. KUNHI KANNAN NAIR
|
January 6, 1961 |
|
KUNHIRAMA KURUP Vs. KUNHIKANNAN NAIR
|
January 16, 1961 |
|
KUNHIRAMAN Vs. KUNHI KANARAN
|
June 12, 1961 |
|
KUNHIRAMAN Vs. KRISHNA IYER
|
December 7, 1961 |
|
KUNHOYI Vs. SEYDUTTI
|
June 22, 1961 |
|
KUNHUKUTTY AMMA Vs. KUMARANUNNI NAIR
|
January 28, 1961 |
|
KUNHUNNY NAIR Vs. STATE OF KERALA
|
June 23, 1961 |
|
KUNJACHAN Vs. KSEB
|
November 15, 1961 |
|
KUNJAN VASUDEVAN Vs. SARASWATHI
|
February 3, 1961 |
|
KUNJANNAM Vs. A ISSAC
|
June 19, 1961 |
|
KUNJU VAREED Vs. MARY ALIAS MATHIRI
|
October 16, 1961 |
|
KUNNUMMAL MOHAMMED Vs. STATE OF KERALA
|
December 8, 1961 |
|
KURIYAN Vs. RAMAN BHATTATHIRI
|
August 30, 1961 |
|
KUTTAPPAN NAIR Vs. STATE OF KERALA
|
July 10, 1961 |
|
LAKSHMI Vs. MAYITTI NARAYANAN
|
September 12, 1961 |
|
LAKSHMI Vs. NARAYANI
|
July 22, 1961 |
|
LAKSHMI Vs. MANAKKU VADHYAR
|
August 4, 1961 |
|
LIPTON INDIA LTD Vs. MOOSA A P M
|
June 27, 1961 |
|
LOHITHAN Vs. MADHAVAN
|
July 24, 1961 |
|
LONETREE ESTATE Vs. INDUSTRIAL TRIBUNAL
|
June 29, 1961 |
|
M MOHAMMED Vs. STO
|
October 31, 1961 |
|
M SANKUNNY NAIR Vs. STATE OF KERALA
|
September 7, 1961 |
|
M SUDARSANAN IYENGAR AND SONS Vs. STATE OF KERALA
|
July 5, 1961 |
|
M T JOSEPH Vs. GIFT TAX OFFICERS
|
August 29, 1961 |
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M.P. KUTTAPPA KURUP Vs. SUB-COLLECTOR, CHENGANNUR
|
October 20, 1961 |
|
MACKI FERNANDEZ Vs. STATE OF KERALA
|
February 1, 1961 |
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MADHAVAN CHAKIYARU Vs. OOMEN ACHAMBILA
|
January 11, 1961 |
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MADHAVAN NADAR Vs. SAMUEL
|
October 24, 1961 |
|
MADHAVAN NAIR Vs. ANKAN
|
January 11, 1961 |
|
MALABAR TEA PLANTATIONS LTD Vs. STATE OF KERALA
|
June 19, 1961 |
|
MAMMAD KEYI Vs. WEALTH TAX OFFICER CALICUT
|
July 21, 1961 |
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MAMMED Vs. KUNHALI
|
November 24, 1961 |
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MANAGEMENT OF MALAYALI PRINTING AND PUBLISHING COMPANY Vs. WORKMEN OF ABOVE CONCERN
|
August 17, 1961 |
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MANEY AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1961 |
|
MANY AND CO LTD Vs. GEORGE
|
July 28, 1961 |
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MARIAM Vs. MATHEW
|
November 21, 1961 |
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MARY CHACKO Vs. OUSEPH
|
February 17, 1961 |
|
MATHAI Vs. OUSEPH
|
January 9, 1961 |
|
MATHAI Vs. PALAI CENTRAL BANK LTD
|
November 6, 1961 |
|
MATHEW Vs. AYYAPPANKUTTY
|
December 19, 1961 |
|
MATHEW Vs. THIRD MEMBER, BOARD OF REVENUE
|
September 4, 1961 |
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MATHU PAILY Vs. STATE OF KERALA
|
March 3, 1961 |
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MATHULLA MATHULLA Vs. THOMAS GEORGE
|
November 13, 1961 |
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MEENAKSHIKUTTY VARYASIARAMMA Vs. TRAVANCORE FORWARD BANK LTD
|
January 3, 1961 |
|
MOHAMED Vs. GHEEVARGHESE
|
April 3, 1961 |
|
MOHAMMED ABDUL KADER Vs. COMMISSIONER OF INCOME-TAX
|
February 14, 1961 |
|
MOHAMMED ABDUL KADIR Vs. APPI
|
October 1, 1961 |
|
MOIDIN BEARY Vs. MOHAMMAD BEARY
|
June 14, 1961 |
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MOIDUNNI Vs. ALU
|
October 3, 1961 |
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MUHAMMAD Vs. RUCKEY
|
January 18, 1961 |
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MUHAMMAD ALIAS KUNHAVA Vs. KUNHON ALIAS KRISHNAN
|
June 14, 1961 |
|
MUHAMMED SAYED Vs. MUNICIPAL COUNCIL, ATTINGAL
|
July 4, 1961 |
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MUTTIMALU THAMBATHI Vs. P S KRISHNA IYER
|
June 14, 1961 |
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N SAMI IYER Vs. STATE OF KERALA
|
July 13, 1961 |
|
NANI AMMA Vs. CHUMMARAN ALIAS NARAYANAN NAMBUDIRI
|
March 14, 1961 |
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NANU VYDIAR Vs. LAKSHMIKUTTY AMMA
|
September 4, 1961 |
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NANUKUTTAN MOOTHATH Vs. DISTRICT MUNSIFF ETTUMANUR
|
September 13, 1961 |
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NARAYANA KEKUNNAYA Vs. VISHNU DERINJATHAYA
|
September 25, 1961 |
|
NARAYANA MENOKI Vs. KARTHIAYANI
|
July 7, 1961 |
|
NARAYANA MENON Vs. BHARATHI AMMA
|
December 1, 1961 |
|
NARAYANA PILLAI Vs. KESAVA PILLAI
|
November 22, 1961 |
|
NARAYANA PILLAI Vs. RAPHEL
|
November 3, 1961 |
|
NARAYANAN Vs. STATE OF KERALA
|
August 12, 1961 |
|
NARAYANAN NAMBOODIRI Vs. PRESIDENT KURUMATHUR PANCHAYAT
|
February 27, 1961 |
|
NARAYANAN POTTI Vs. KRISHNAN POTTI
|
January 18, 1961 |
|
NARAYANARU NAMPIATHIRI Vs. GOVINDAN NAIR
|
January 12, 1961 |
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NARAYANI Vs. GOVINDAN
|
February 15, 1961 |
|
NARAYANI Vs. MAMACHI UMMA
|
October 10, 1961 |
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NATIONAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMACHANDRA IYER
|
November 3, 1961 |
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NEELAKANDHAYYA PILLAI Vs. SANKARAN
|
April 3, 1961 |
|
NEELAKANTA IYER Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
January 30, 1961 |
|
NESAMMA Vs. MANUVEL HENTRY
|
October 23, 1961 |
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NEWCOME P Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1961 |
|
OFFICIAL RECEIVER MALABAR Vs. VELAYUDHAN PILLAI
|
November 2, 1961 |
|
OMANAKUTTY PILLAI Vs. KRISHNAN NAIR
|
April 21, 1961 |
|
P C POTHEN Vs. REGISTRAR OF COMPANIES
|
June 14, 1961 |
|
P KRISHNA BHATTA Vs. NARAYANA BHATTA
|
October 7, 1961 |
|
P KUNHIRAMAN Vs. V R KRISHNA IYER
|
November 28, 1961 |
|
P S N MOTORS [PVT LTD Vs. S T A T KERALA STATE
|
July 11, 1961 |
|
P.A. NATARAJAN Vs. THE REGIONAL TRANSPORT AUTHORITY
|
April 3, 1961 |
|
PADMINI KUNHAMMA Vs. CHIDAMBARA IYER
|
January 30, 1961 |
|
PAILOTH Vs. ARYA ANTHARJ ANAM
|
July 28, 1961 |
|
PAKKAYI Vs. PANGAN
|
July 10, 1961 |
|
PALAI CENTRAL BANK Vs. STATE OF KERALA
|
November 6, 1961 |
|
PALAI CENTRAL BANK LTD Vs. STATE
|
December 6, 1961 |
|
PANCHAYAT EXECUTIVE AUTHORITY VYTTILA Vs. RAPHAEL
|
February 23, 1961 |
|
PARAMESWARA IYER Vs. KRISHNA IYER
|
November 15, 1961 |
|
PARAMESWARA KURUP Vs. PARVATHY AMMA
|
August 12, 1961 |
|
PARAMESWARAN EMBRANTHIRI Vs. NARASIMHA NAMBUDIRI
|
October 13, 1961 |
|
PARAMESWARAN PILLAI Vs. NILAKANTA PILLAI
|
January 10, 1961 |
|
PARAMESWARAN PILLAI Vs. STATE OF KERALA
|
June 13, 1961 |
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PARTHASARATHI IYER Vs. KESAVAN NAIR
|
October 11, 1961 |
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PARUKUTTY AMMA Vs. NAHA HAJI
|
July 25, 1961 |
|
PARUKUTTY MANNADISSIAR Vs. EASWARA CHETTIAR
|
May 5, 1961 |
|
PARUKUTTY NETHIARAMMA Vs. KESAVA MENON
|
November 29, 1961 |
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PARVATHI AMMA Vs. MAKKI AMMA
|
August 30, 1961 |
|
PARVATHI PILLAI Vs. KUTTAN PILLAI
|
January 19, 1961 |
|
PATHROSE Vs. BHANU
|
January 16, 1961 |
|
PATHUKUTTY UMMA Vs. MUHAMMAD ALIAS KOYAKUTTY NAHA
|
January 25, 1961 |
|
PATHUMMA Vs. ABDURAHIMAN
|
March 23, 1961 |
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PEIRCE LESLIE AND CO Vs. INDUSTRIAL TRIBUNAL KOZHIKODE
|
December 7, 1961 |
|
PERACHAKUTTY Vs. THOMCOS BANK LTD.
|
October 7, 1961 |
|
PODAN Vs. STATE OF KERALA
|
July 21, 1961 |
|
POPULAR BANK LTD Vs. UNITED COIR FACTORIES
|
January 30, 1961 |
|
POULOSE Vs. PAPPIPILLA AMMA
|
September 8, 1961 |
|
PRABHAKARA KAMATH Vs. C M PATEL
|
July 19, 1961 |
|
PRABHAKARAN Vs. SANKARANARAYANA IYER
|
June 16, 1961 |
|
PRABHAKARAN NAIR Vs. DAMODARAN
|
October 30, 1961 |
|
PRIVATE MOTOR WORKERS INDUSTRIAL CO OPERATIVE SOCIETY Vs. STAT
|
April 12, 1961 |
|
PURUSHOTHAM RANCHODDAS SAIT Vs. RAMASWAMI IYER
|
August 18, 1961 |
|
PUTHUMANA ESTATE Vs. POULOSE
|
October 24, 1961 |
|
R S NARAYANA SHENOI Vs. STATE OF KERALA
|
June 7, 1961 |
|
RAGHAVA PANICKER Vs. KESAVAN
|
June 5, 1961 |
|
RAGHAVAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
December 4, 1961 |
|
RAMA BHATTA Vs. KRISHNA BHATTA
|
October 4, 1961 |
|
RAMA IYER Vs. PARVATHI AMMAL
|
August 31, 1961 |
|
RAMA WARRIER Vs. CHORONE AMMA
|
October 9, 1961 |
|
RAMACHANDRA IYER Vs. N C MENON
|
April 11, 1961 |
|
RAMACHANDRAIYER Vs. STATE OF KERALA
|
July 21, 1961 |
|
RAMAKRISHNAN NAIR Vs. COMMONWEALTH BANK LTD
|
September 22, 1961 |
|
RAMAN Vs. AMBUJAKSHI AMMA
|
April 4, 1961 |
|
RAMAN ADIODI Vs. RAMAN
|
August 17, 1961 |
|
RAMAN MENON Vs. THUPPAN NAMBOODIRIPAD
|
May 29, 1961 |
|
RAMAN PILLAI Vs. MADHAVAN PILLAI
|
July 11, 1961 |
|
RAMANATHA BHATTAR Vs. PADMANABHA PILLAI
|
October 5, 1961 |
|
RAMASWAMI Vs. STATE OF KERALA
|
February 27, 1961 |
|
RAMASWAMI IYER Vs. SUBRAMONIA PILLAI
|
October 4, 1961 |
|
RAMASWAMY PATTAMALI Vs. LAKSHMI
|
November 30, 1961 |
|
RAPPAYI Vs. COCHIN NAYAR BANK LTD
|
September 26, 1961 |
|
RAVJEE ANANT GORAY & SONS Vs. SALES TAX OFFICER, KOZHIKODE
|
August 17, 1961 |
|
REBECCA CHANDA PILLAI Vs. STATE OF KERALA
|
March 6, 1961 |
|
REGISTRAR OF COMPANIES KERALA Vs. K R GOPALA PILLAI
|
March 15, 1961 |
|
ROYAL UNITED CARPET FACOTRIES, LTD Vs. INCOME TAX OFFICER, ALLEPPEY
|
January 31, 1961 |
|
RUSSEL L W Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1961 |
|
S KUTTIKRISHNA MENON Vs. COCHIN MERCANTILES LTD
|
October 30, 1961 |
|
S.N. RICE MILLS Vs. PRAVINCHANDRA MOTILAL
|
September 22, 1961 |
|
SANKARAN NAMBIAR Vs. PILLIATHIRI AMMA
|
June 16, 1961 |
|
SANKARANARAYANA PANICKER Vs. UNNI OMANA
|
March 15, 1961 |
|
SANKARANKUTTY MENON Vs. DEPUTY SUPERINTENDENT OF POLICETRICHUR
|
January 3, 1961 |
|
SARASAMMAL Vs. SREE RANGAN ASARI
|
March 15, 1961 |
|
SARASWATHI AMMA Vs. KESAVAN NAMBIAR
|
October 12, 1961 |
|
SAW MILLS AND INDUSTRIES Vs. STATE OF KERALA
|
January 10, 1961 |
|
SAYDUTTI Vs. NOORDEENKUTTY
|
July 24, 1961 |
|
SAYINAVA UMMA Vs. IBRAYAN
|
December 19, 1961 |
|
SEBASTIAN Vs. STATE OF KERALA
|
October 13, 1961 |
|
SECRETARY MALABAR MARKET COMMITTEE Vs. BAPUTTY
|
March 28, 1961 |
|
SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE Vs. A V BAPPUTTY
|
June 19, 1961 |
|
SEKHARAN Vs. APPUKUTTY
|
August 3, 1961 |
|
SHAHUL HAMEED ROWTHER Vs. NAINAMOHAMED ROWTHER
|
October 12, 1961 |
|
SIVARAMA IYER Vs. PALGHAT MUNICIPAL COUNCIL
|
February 13, 1961 |
|
SIVARAMAKRISHNA IYER Vs. CHELLA KUMARA KOUNDER
|
November 23, 1961 |
|
SIVASUBRAMANIA IYER Vs. STATE OF KERALA
|
August 4, 1961 |
|
SKARIA Vs. NARAYANAN
|
February 15, 1961 |
|
SOMANATHAN Vs. SUB INSPECTOR OF POLICE KILIMANOOR
|
February 27, 1961 |
|
SOURIYAR Vs. LEKSHMIKUTTY AMMA
|
December 8, 1961 |
|
SOUTH INDIA CORPORATION PRIVATE Vs. SECRETARY BOARD OF REVENUE TRIVANDRUM
|
February 3, 1961 |
|
SREEDHARA MENON Vs. KARAPPAN
|
September 15, 1961 |
|
SREEPATHI ACHARIYAR Vs. SANKARANARAYANA IYER
|
August 7, 1961 |
|
SRIMATHI CHERIATHOPPILAKATH KUNHIBI Vs. LAND ACQUISITION OFFICER KOZHIKODE
|
September 19, 1961 |
|
SRINIVASA PILLAI Vs. DISTRICT COLLECTOR, TRIVANDRUM
|
August 3, 1961 |
|
ST JOSEPHS PROVISIONS STORES Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1961 |
|
STANDARD MOTOR UNION (PRIVATE) LTD., ETTUMANOOR Vs. STATE OF KERALA
|
August 16, 1961 |
|
STATE BANK OF TRAVANCORE Vs. P A JOHN THARAKAN
|
July 17, 1961 |
|
STATE BANK OF TRAVANCORE Vs. JOHN THARAKAN & ANOTHER
|
July 5, 1961 |
|
STATE OF KERALA Vs. KOCHAN & ANOTHER
|
June 19, 1961 |
|
STATE OF KERALA Vs. RAMAN NAIR
|
April 12, 1961 |
|
STATE OF KERALA Vs. P THOMAS
|
December 1, 1961 |
|
STATE OF KERALA Vs. NARAYANAN
|
December 1, 1961 |
|
STATE OF KERALA Vs. MARKOSE
|
November 17, 1961 |
|
STATE OF KERALA Vs. MEENAKSHI
|
July 17, 1961 |
|
STATE OF KERALA Vs. NARASIMHA BHATTA
|
July 21, 1961 |
|
STATE OF KERALA Vs. RAMASWAMI IYER
|
August 18, 1961 |
|
STATE OF KERALA Vs. K GOPALAN
|
October 13, 1961 |
|
STATE OF KERALA Vs. DEVASSY
|
October 7, 1961 |
|
STATE OF KERALA Vs. MADHAVAN
|
February 10, 1961 |
|
STATE OF KERALA Vs. GOPALA KRISHNA PILLAI
|
February 14, 1961 |
|
STATE OF KERALA Vs. GEORGE
|
February 21, 1961 |
|
STATE OF KERALA Vs. ABDULLA
|
January 11, 1961 |
|
STATE OF KERALA Vs. MATHAI
|
January 9, 1961 |
|
STATE OF KERALA Vs. MARY C NIDHIRI CHACKO
|
January 9, 1961 |
|
STATE OF KERALA Vs. KOCHAN
|
June 10, 1961 |
|
STATE OF KERALA Vs. VIMALA
|
March 30, 1961 |
|
STATE OF KERALA Vs. RAMAN NAIR
|
April 2, 1961 |
|
STATE OF KERALA Vs. SANKARAN
|
November 24, 1961 |
|
STATE OF KERALA Vs. CHELLAPPAN PILLAI
|
March 24, 1961 |
|
STATE OF KERALA Vs. CHACKO
|
June 9, 1961 |
|
SUBHADRA Vs. KESAVAN
|
September 7, 1961 |
|
SUBRAMONIA IYER Vs. JANARDHANAN
|
August 29, 1961 |
|
SUBRAMONIAN NADAR PADMANABHAN NADAR Vs. CHINNAN NADAR CHELLAKKAN NADAR
|
December 4, 1961 |
|
SUKUMARA KURUP Vs. VELAYUDHAN PILLAI
|
August 7, 1961 |
|
SUKUMARAN Vs. STATE OF KERALA
|
July 5, 1961 |
|
SULAIKHA UMMAL Vs. SUMATHI
|
December 12, 1961 |
|
SUSEELA SADANANDAN Vs. ADDITIONAL INCOME TAX OFFICER
|
September 29, 1961 |
|
SWASTI CASHEW INDUSTRIES PRIVATE LTD Vs. STATE OF KERALA
|
January 10, 1961 |
|
T BAPPUTTY Vs. GOVERNMENT OF KERALA
|
June 6, 1961 |
|
TATA OIL MILLS CO LTD Vs. COMMISSIONER ERNAKULAM MUNCIPALITY
|
January 10, 1961 |
|
THANGAPPAN Vs. AMMALU NEITHIARAMMA
|
July 31, 1961 |
|
THANU ITTIACHEN Vs. MUNDI
|
July 6, 1961 |
|
THE POPULAR BANK Vs. S. KUMARASWAMI REDDIAR
|
April 13, 1961 |
|
THOMA Vs. DEVASIA
|
December 18, 1961 |
|
THOMAS Vs. ABRAHAM VARUGHESE
|
July 5, 1961 |
|
THOMAS Vs. POULOSE
|
November 2, 1961 |
|
THOMAS BEN Vs. PARVATHY OMMIN
|
March 2, 1961 |
|
THOMAS JOHN Vs. PALAI CENTRAL BANK LTD
|
April 11, 1961 |
|
THOMAS JOSEPH Vs. STATE OF KERALA & ANOTHER
|
June 22, 1961 |
|
THRIVIKRAMAN NAMBOODIRI Vs. AHAMMAD KUTTY
|
June 9, 1961 |
|
THUPPAN NAMBUDIRIPAD Vs. AITO
|
July 12, 1961 |
|
TRAVANCORE COIR FACTORY STAFF ASSOCIATION Vs. ASPINWALL AND CO TRAVANCORE LTD
|
July 5, 1961 |
|
TRAVANCORE RUBBER WORKS EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL
|
July 20, 1961 |
|
UKKALI & ANOTHER Vs. KRISHNA IYER & ANOTHER
|
June 14, 1961 |
|
ULAHANNAN Vs. STATE OF KERALA
|
July 14, 1961 |
|
UMMINI PADMANABHAN OF GANAPATHIYAMKOTTU VADAKKUMKARA Vs. MADI PILLAI LEKSHMI PILLAI
|
November 8, 1961 |
|
UNNEERI Vs. COMMR. OF INCOME-TAX
|
February 14, 1961 |
|
V G K BUS SERVICE LTD Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL
|
March 28, 1961 |
|
V.V. GUPTA Vs. WESTERN INDIA PLYWOOD CO. LTD.
|
August 30, 1961 |
|
VARGHESE Vs. KRISHNA MENON
|
July 28, 1961 |
|
VARIATHU ALIAS POTHEN Vs. AYYAPPAN
|
June 16, 1961 |
|
VARKEY Vs. ELY
|
September 28, 1961 |
|
VARKEY Vs. TRAVANCORE FORWARD BANK LTD
|
December 19, 1961 |
|
VARKEY ZACHARIA Vs. OUSEPH MATHEN
|
December 8, 1961 |
|
VASU Vs. NARAYANAN NAMBOORIPAD
|
August 12, 1961 |
|
VASU Vs. CHAKKI MANI
|
July 3, 1961 |
|
VASUDEVAN NAMBOODIRI Vs. VARAPPAN
|
June 2, 1961 |
|
VASUDEVAN NAMBOODIRI Vs. GOPALA PILLAI
|
December 11, 1961 |
|
VASUDEVAN NAMBOOTHRI Vs. VASUDEVAN
|
September 13, 1961 |
|
VEERABHADRA DEVASWOM Vs. KUNHI RAMAN NAMBIAR
|
September 4, 1961 |
|
VEERAIAH REDDIAR S Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1961 |
|
VELU Vs. PADMANABHA MENON
|
July 19, 1961 |
|
VENKITASUBRAMONIA IYER Vs. BHARATHAN
|
February 13, 1961 |
|
VIDYADHARAN Vs. PARTHAN KURUP
|
January 4, 1961 |
|
VISHNU BHASMARITHAYA Vs. KUNNUNGAL KANNAN
|
December 4, 1961 |
|
WEST COAST MOTORS Vs. DISTRICT MAGISTRATE ERNAKULAM
|
July 12, 1961 |
|
XAVIER Vs. AUGUSTI
|
October 4, 1961 |
|
ZACHARIAH Vs. KALIYANI AMMA
|
July 19, 1961 |
LOGIN