|
A NARAYANAN Vs. STATE OF KERALA
|
August 19, 1960 |
|
A SRINIVASA PAI Vs. SALES TAX APPELLATE TRIBUNALTRIVANDRUM
|
November 4, 1960 |
|
A T K M EMPLOYEES ASSOCIATION Vs. MUSALIAR INDUSTRIES PRIVATE LTD
|
August 30, 1960 |
|
A. Vs. THOMAS & CO., LTD. V. COMMISSIONER OF INCOME TAX, BANGALORE.
|
March 8, 1960 |
|
A. VELAYUDHAN NADAR Vs. STATE OF KERALA
|
January 18, 1960 |
|
ABDUL AZEES Vs. CIT KERALA AND COIMBATORE
|
January 7, 1960 |
|
ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1960 |
|
ABDUL KADIR MASHOOD Vs. ABDUL ALI HUCK
|
June 8, 1960 |
|
ABDULLA Vs. ASSANKUTTY
|
August 16, 1960 |
|
ABDULLA HAJI Vs. KUNHAMINA
|
August 9, 1960 |
|
ABDULLA KUTTY HAJI Vs. STATE OF KERALA
|
July 25, 1960 |
|
ABDULSALAM ROWTHER Vs. STATE OF KERALA
|
July 21, 1960 |
|
ABRAHAM Vs. STATE OF KERALA
|
June 27, 1960 |
|
ABRAHAM Vs. STATE
|
January 18, 1960 |
|
ABRAHAM Vs. REVENUE DIVISIONAL OFFICER
|
January 18, 1960 |
|
ABRAHAM Vs. ASST SALES TAX OFFICERALWAYE
|
February 25, 1960 |
|
ABRAHAM Vs. INDUSTRIAL TRIBUNAL
|
November 8, 1960 |
|
ABRAMAYI Vs. JOSEPH
|
September 27, 1960 |
|
ABU Vs. STATE OF KERALA
|
January 28, 1960 |
|
ABU BAKER Vs. SAUDA BEEVI
|
June 21, 1960 |
|
ABUBACKER Vs. ABDULRAHIMAN BEARY
|
February 12, 1960 |
|
ABUBACKER Vs. NARAYANA MENON
|
December 14, 1960 |
|
ADVOCATE-GENERAL OF KERALA Vs. THEVAR THARAKAN
|
February 17, 1960 |
|
AIYAPPAN ALIAS KUTTY Vs. STATE OF KERALA
|
March 7, 1960 |
|
AKKAMMA Vs. SULOCHANA
|
August 27, 1960 |
|
ALAVI HAJI Vs. B K MURUJA KONAR AND SONS
|
May 24, 1960 |
|
ALEYAMMA MATHEW Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 14, 1960 |
|
ALIKUNJU Vs. ALIKUNJU
|
February 19, 1960 |
|
ALIKUTTY Vs. ALIKUTTY
|
February 2, 1960 |
|
ALIKUTTY SAHIB Vs. CHERIAN
|
October 7, 1960 |
|
ALLEPPEY CHIT FUND PRIVATE Vs. STATE OF KERALA
|
October 13, 1960 |
|
ALUMINIUM INDUSTRIES LTD Vs. AGRIL INCOME TAX AND RURAL SALES TAX OFFICER
|
December 14, 1960 |
|
AMMED Vs. KRISHNAN
|
June 20, 1960 |
|
ANTHERMAN Vs. KANNAN
|
October 18, 1960 |
|
ANTONY Vs. MATHEW
|
November 1, 1960 |
|
ANTONY Vs. LUKKOSE
|
May 23, 1960 |
|
ANTONY Vs. R.T.A., KOTTAYAM
|
February 26, 1960 |
|
ANTONY POLIKARO NETTO Vs. LAKSHMI AMMA
|
February 9, 1960 |
|
APPU Vs. MANNADIAR
|
September 30, 1960 |
|
ARJUNAN Vs. NARAYANAN NAIR
|
February 11, 1960 |
|
ARJUNAN Vs. NARAYANAN NAIR
|
November 2, 1960 |
|
ARUMUGHAM Vs. KADALUNDY CO OPERATIVE URBAN BANK
|
April 6, 1960 |
|
ASIZ RAWTHER Vs. KANJIRAPALLY PANCHAYAT
|
August 31, 1960 |
|
ASSANKUNHI Vs. STATE OF MADRAS
|
August 30, 1960 |
|
ASST. COLLECTOR OF CENTRAL EXCISE Vs. C.K. RAVI AND OTHERS
|
February 13, 1960 |
|
AVANASIYAPPA GOUNDAN Vs. STATE OF KERALA
|
February 11, 1960 |
|
AVVULLA HAJI Vs. AGRICULTURAL INCOME TAX OFFICER
|
July 8, 1960 |
|
AVVULLA HAJI Vs. AGRICULTURAL INCOME TAX OFFICER.
|
March 8, 1960 |
|
BALAKRISHNA AND SONS Vs. SALES TAX OFFICER AND ANOTHER
|
October 25, 1960 |
|
BALAKRISHNAN NAIR Vs. PARAMESWARAN PILLAI
|
December 9, 1960 |
|
BALAKRISHNAN NAMBIAR Vs. GOPALAN NAMBIAR
|
June 14, 1960 |
|
BALAN Vs. SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE
|
August 31, 1960 |
|
BANK OF NEW INDIA LTD Vs. SUKUMARI PONNAMMA
|
July 8, 1960 |
|
BEEVI AMMA Vs. DEVASSIA
|
January 13, 1960 |
|
BERNARDO STEENHOLF ULTRICH Vs. ASSISTANT COLLECTOR OF CUSTOMS COCHIN
|
March 7, 1960 |
|
BHAME AMMA Vs. VENKAPPA BHATTA
|
September 15, 1960 |
|
BHARGAVAN Vs. ABDUL MAJEED
|
November 1, 1960 |
|
BHARGAVI AMMA Vs. SANKARA PANICKER
|
October 17, 1960 |
|
C A ABDUL WAHAB Vs. S KRISHNAN NAIR
|
January 18, 1960 |
|
C ACHUTHA MENON Vs. ELECTION TRIBUNALTRICHUR
|
November 2, 1960 |
|
C BALAKRISHNAN NAMBIAR Vs. NARAYANI PILLAYATHIRI AMMA
|
May 27, 1960 |
|
C G JANARDHANAN Vs. T K G NAIR
|
July 12, 1960 |
|
C KUTTIMALU AMMA Vs. C LAKSHMI
|
August 5, 1960 |
|
C M FRANCIS Vs. STATE OF KERALA
|
September 1, 1960 |
|
C MANI ALIAS RAMAN Vs. DAMODARA WARRIAR
|
December 22, 1960 |
|
C P KRISHNA IYER Vs. DISTRICT COLLECTOR TRICHUR
|
July 18, 1960 |
|
C V KELU Vs. KUNHAMBU
|
July 1, 1960 |
|
CALTEX INDIA LTD Vs. INDUSTRIAL TRIBUNAL NO 2
|
October 18, 1960 |
|
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1960 |
|
CATHOLIC UNION BANK LTD Vs. ANTONY
|
May 25, 1960 |
|
CHACKO Vs. JOHN
|
March 18, 1960 |
|
CHACKO Vs. JANAKI KUNJAMMA
|
December 12, 1960 |
|
CHACKO ALEY Vs. KURIAN CHACKO
|
June 3, 1960 |
|
CHAKKAPPAN Vs. STATE OF KERALA
|
March 14, 1960 |
|
CHAKKUNNY Vs. VISWANATHA IYER
|
March 16, 1960 |
|
CHALDEAN SYRIAN CHURCH TRICHUR Vs. LONAPPAN
|
February 2, 1960 |
|
CHAMIAR KUNCHELAN Vs. KANDAN DAMODARAN
|
February 2, 1960 |
|
CHAMMU MANNADIAR Vs. SPECIAL TAHSILDAR OF LAND ACQUISITION PALGHAT
|
August 30, 1960 |
|
CHANDRASEKHARAN NAIR Vs. SECRETARY TO GOVERNMENT OF KERALA
|
December 22, 1960 |
|
CHANDU Vs. ABDUL KADER BADSHA
|
March 14, 1960 |
|
CHANDY PHILIPPOSE Vs. PARVATHI AMMA
|
November 1, 1960 |
|
CHAPPILA Vs. CHEMMARAN
|
February 8, 1960 |
|
CHEKKUTTY Vs. STATE OF KERALA
|
June 27, 1960 |
|
CHELLAMMAL ALIAS PARVATHI AMMAL Vs. PARAMESWARAN NAMBEDIRI
|
January 25, 1960 |
|
CHELLAPPAN NAIR Vs. STATE OF KERALA
|
August 22, 1960 |
|
CHELLAPPAN NAIR Vs. MADHAVI AMMA
|
October 10, 1960 |
|
CHELLAPPAN PILLAI Vs. MATHAI
|
September 27, 1960 |
|
CHERAPPAI Vs. MATHOO
|
June 17, 1960 |
|
CHERIAN MATHAI Vs. NARAYANA PILLAI
|
October 18, 1960 |
|
CHERIYA NARAYANAN NAMBOODIRI Vs. MADHAVI AMMA
|
December 13, 1960 |
|
CHERUNNI ALIAS JOHN Vs. KAVAMMA
|
February 29, 1960 |
|
CHERUPUSHPA AGATHI MANDIRAM Vs. COCHIN DEVASWOM BOARD
|
July 15, 1960 |
|
CHIDAMBARA IYER Vs. RAMA PATTAR
|
January 21, 1960 |
|
CHINNASWAMY KOUNDAN Vs. ANTHONYSWAMI
|
July 13, 1960 |
|
CHITHRAN NAMBUDIRI Vs. COMMISSIONER, H.R. AND C.E.
|
January 14, 1960 |
|
CHUMMAR Vs. ROSA
|
June 13, 1960 |
|
CITY CORPORATION OF TRIVANDRUM Vs. V P N ARUNACHALAM REDDIAR
|
March 28, 1960 |
|
CLARA Vs. JOSEPH
|
December 6, 1960 |
|
COCHIN COMMERCIAL BANK LTD., COCHIN Vs. COMMISSIONER OF INCOME TAX, BANGALORE
|
May 27, 1960 |
|
COCHIN DEVASWOM BOARD Vs. STATE OF KERALA
|
June 23, 1960 |
|
COCHIN DEVASWOM BOARD Vs. AKHILESWARA IYER
|
December 23, 1960 |
|
COMMISSIONER CITY CORPORATION Vs. HARIHARA IYER
|
June 15, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. NONSHI DEVSHI KATTAWALA PTE LIMITED
|
August 24, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL RAHIMAN SAIT
|
February 15, 1960 |
|
COMMISSIONER OF INCOME-TAXKERALA Vs. M J ABDUL RAHIMAN SAIT
|
February 15, 1960 |
|
COMMR. OF AGRL. INCOME-TAX AND SALES TAX, KERALA STATE Vs. P.S. RAMASWAMI
|
August 26, 1960 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S SRINIVASA IYER
|
January 25, 1960 |
|
CYRIL PRESENTATION Vs. BOARD OF REVENUE
|
June 24, 1960 |
|
D DEVARAJA IYER Vs. RTA TRICHUR
|
July 25, 1960 |
|
D ELAYUNNI KAIMAL Vs. STATE OF KERALA
|
July 22, 1960 |
|
D.V. NARAIN Vs. AARON SPINNING AND WEAVING MILLS LTD.
|
August 17, 1960 |
|
DAMODAR HEGADAI Vs. VITTAPPAN
|
June 21, 1960 |
|
DAMODARAN Vs. STATE OF KERALA
|
July 12, 1960 |
|
DAMODARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
September 15, 1960 |
|
DANIEL Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1960 |
|
DEPUTY CAIT AND SALES TAX Vs. PIERCE LESLIE AND CO LTD
|
January 21, 1960 |
|
DEPUTY CAIT AND SALES TAX Vs. RAJU ENGINEERING CO
|
January 13, 1960 |
|
DEPUTY CAIT AND SALES TAX Vs. A P RAMAN
|
February 22, 1960 |
|
DEPUTY CAIT AND SALES TAX Vs. SHERNEILLY RUBBER AND CARDAMOM ESTATE LTD
|
November 9, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVANDRUM Vs. PIERCE LESLIE AND CO LTD
|
January 21, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. M D PHILIP
|
July 21, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KERALA STATE Vs. A P RAMAN
|
February 22, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KOZHIKODE Vs. RAJU ENGINEERING CO
|
January 13, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX SOUTH ZONE Vs. SHERNEILLY RUBBER AND CARDAMOM ESTATES LTD
|
November 9, 1960 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX TRIVANDRUM Vs. MALAYALAM PLANTATIONS LTD
|
January 13, 1960 |
|
DEPUTY COMMISSIONER OF SALES TAX SOUTH ZONE QUILON Vs. TRAVANCORE RAYONS LTD
|
April 1, 1960 |
|
DEPUTY CST SOUTH ZONE QUILON Vs. TRAVANCORE RAYONS LTD
|
April 1, 1960 |
|
DEVAKI Vs. BHASKARA MENON
|
July 13, 1960 |
|
DEVAKI AMMA Vs. RAGHAVAN UNNITHAN
|
July 21, 1960 |
|
DUMBAN VAYYAPURI Vs. STATE OF KERALA
|
January 4, 1960 |
|
DURGA DUTT SARMA Vs. NAVARATNA PHARMACEUTICAL LABORATORIES
|
November 30, 1960 |
|
DY CAIT AND SALES TAX Vs. PHILIP
|
July 21, 1960 |
|
EAPEN CHACKO Vs. COLLECTOR OF KOZHIKODE
|
August 12, 1960 |
|
EASWARAN EMBRAN Vs. KRISHNAN EMBRAN
|
August 26, 1960 |
|
ELIZABETA Vs. GIRI NAICKEN
|
January 1, 1960 |
|
ESTHAPPANOSE KATHANAR Vs. GOVINDAN
|
August 23, 1960 |
|
EXECUTIVE OFFICER SRI PADMANABHASWAMY TEMPLE Vs. RAGHAVAN PILLAI
|
May 25, 1960 |
|
FLORA HILDA WILSON Vs. STATE OF KERALA
|
January 11, 1960 |
|
FRANCIS Vs. STATE
|
January 4, 1960 |
|
FRANCIS Vs. STATE OF KERALA
|
February 11, 1960 |
|
GANAPATHY IYER Vs. STATE
|
February 5, 1960 |
|
GEORGE MATHEW Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1960 |
|
GODASANKARA VALIA RAJA Vs. THARAPPAN VAREED
|
December 2, 1960 |
|
GOPALAN Vs. STATE OF KERALA
|
November 9, 1960 |
|
GOPALAN NAIR Vs. KUTTY
|
January 4, 1960 |
|
GOPALAN NAIR Vs. STATE OF KERALA
|
August 16, 1960 |
|
GOPINATHAN PILLAI Vs. STATE OF KERALA
|
November 1, 1960 |
|
GOVERDHAN HATHIBHAI AND CO Vs. PPELLATE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX TRIVANDRUM
|
August 24, 1960 |
|
GOVINDAN NEELAMBARAN Vs. STATE OF KERALA
|
February 11, 1960 |
|
GOVINDAN VIJAYAN Vs. KARAMBI PARVATHY
|
September 22, 1960 |
|
HAJEE HUSSAN Vs. GREAT EASTERN SHIPPING CO LTD
|
March 22, 1960 |
|
HASSAN Vs. SALES TAX OFFICER, MANJERI
|
November 22, 1960 |
|
HASSAN Vs. SALES TAX OFFICER, MANJERI
|
October 26, 1960 |
|
IDICHANDI MATHAI Vs. NARAYANAN UNNITHAN
|
August 26, 1960 |
|
IMALA Vs. RAMACHANDRAN NAIR
|
March 7, 1960 |
|
IN RE: ATHIPALAYAN Vs. STATE
|
February 9, 1960 |
|
INDIAN COMPANY MATTANCHERRY Vs. COMMR. OF INCOME-TAX, KERALA
|
August 22, 1960 |
|
INDIRA DEVI Vs. MADHAVA MENON
|
March 7, 1960 |
|
INDO MERCANTILE BANK LTD Vs. COMMISSIONER QUILON MUNICIPALITY
|
March 28, 1960 |
|
ISMAIL SHERIFF SAHIB Vs. SANKARA PANICKER
|
June 21, 1960 |
|
ITTY KURIAN Vs. UNION OF INDIA
|
December 2, 1960 |
|
ITTYATHI VAIDYAN Vs. ANTONY
|
January 4, 1960 |
|
JACOB Vs. STATE OF KERALA
|
July 20, 1960 |
|
JALALUDIN SUKARA UMMA Vs. CHACKO POTHEN
|
February 5, 1960 |
|
JANAKI NETHIYAR AMMA Vs. PICHUNNI ALIAS RAMA IYER
|
July 13, 1960 |
|
JANU Vs. CHEERU
|
June 24, 1960 |
|
JAYANTHILAL AND BROS Vs. APPELLATE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
|
November 24, 1960 |
|
JOSCO CHEMICALS LTD Vs. ASSISTANT EXCISE COMMISSIONER ERNAKULAM
|
January 25, 1960 |
|
JOSEPH Vs. STATE OF KERALA
|
March 28, 1960 |
|
JOSEPH Vs. STATE
|
March 14, 1960 |
|
JOSEPH Vs. RAMAKRISHNA PILLAI
|
February 11, 1960 |
|
JOSEPH POTHEN Vs. STATE OF KERALA
|
December 6, 1960 |
|
K DAMODARAN Vs. V K SIPPI
|
March 8, 1960 |
|
K G SUKUMARAN NAIR Vs. STATE OF KERALA
|
November 28, 1960 |
|
K I SEKHARAN Vs. CIT
|
July 21, 1960 |
|
K KRISHNA WARRIER Vs. T R VELUNNY
|
March 24, 1960 |
|
K M ANTONY Vs. V K IBRAHIMKUTTY
|
February 19, 1960 |
|
K M THOMAS Vs. RTA KOTTAYAM
|
August 18, 1960 |
|
K NATARAJAN Vs. STATE OF KERALA
|
July 18, 1960 |
|
K P KOCHANUJAN THIRUMULPAD Vs. STATE OF KERALA
|
October 7, 1960 |
|
K R KUMARAN Vs. STATE OF KERALA
|
October 28, 1960 |
|
K R SADASIVA IYER Vs. STATE OF KERALA
|
January 5, 1960 |
|
K THANKAPPAN PILLAI Vs. KALIANI AMMA AMUKUTTY AMMA
|
January 25, 1960 |
|
K V BALAKRISHNAN Vs. PRESIDENT PUZHATHY PANCHAYAT
|
October 14, 1960 |
|
K.O. DANIEL, MERCHANT, KAYAMQULAM Vs. COMMISSIONER OF INCOME-TAX, BANGALORE
|
February 2, 1960 |
|
K.V. KUNJIPALU Vs. THE REGIONAL TRANSPORT AUTHORITY, TRICHUR
|
May 31, 1960 |
|
KADERKUTTY Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 16, 1960 |
|
KALLIANIKUTTY AMMA Vs. EACHARAN NAIR
|
April 8, 1960 |
|
KALU AMMA Vs. JAYANTHARU NAMBOOTHIRI
|
October 14, 1960 |
|
KAMALAMMA Vs. STATE OF KERALA
|
November 14, 1960 |
|
KANARA KURUP Vs. NARAYANI AMMA
|
June 3, 1960 |
|
KANARAN NAMBIAR Vs. RAMUNNI NAMBIAR
|
August 24, 1960 |
|
KANKALI VAVA Vs. VELAYUDHAN SOMAN
|
August 11, 1960 |
|
KARANJIA Vs. CHELLAPPAN PILLAI
|
June 10, 1960 |
|
KARTHIAYINI AMMA Vs. STATE OF KERALA
|
January 27, 1960 |
|
KARTHIYAYANI AMMA Vs. OUSEPH VARKEY
|
August 18, 1960 |
|
KARUMAN Vs. SUBRAMANIAN PATTAR
|
September 23, 1960 |
|
KARUNAKARAN Vs. STATE OF KERALA
|
August 2, 1960 |
|
KARUNAKARAN Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE
|
March 31, 1960 |
|
KASARGODE BUS TRANSPORT CO Vs. STATE OF KERALA
|
November 25, 1960 |
|
KATHEESSA UMMA Vs. KUNHAMU
|
June 23, 1960 |
|
KAYIATH DAMODARAN Vs. INDUCHOODAN
|
July 29, 1960 |
|
KERALA ARECANUT COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1960 |
|
KESAVAN Vs. STATE OF KERALA
|
March 15, 1960 |
|
KESAVAN Vs. STATE OF KERALA
|
January 11, 1960 |
|
KESAVAN BHASKARAN Vs. STATE OF KERALA
|
March 14, 1960 |
|
KITTAN Vs. STATE OF KERALA
|
March 17, 1960 |
|
KOCHAN VELAYUDHAN Vs. STATE OF KERALA
|
July 7, 1960 |
|
KOCHUNNI KARTHA Vs. STATE
|
November 7, 1960 |
|
KOCHUNNI KARTHA Vs. KRISHNA MARAR & OTHERS
|
February 12, 1960 |
|
KOCHUNNY MATHOO Vs. TRAVANCORE FORWARD BANK LTD
|
January 18, 1960 |
|
KOCHUPENNU KOCHIKKA Vs. KOCHIKKA KUNJIPENNU
|
March 28, 1960 |
|
KOHINOOR SAW MILL COMPANY LTD Vs. TAHSILDAR CANNANORE TALUK
|
January 25, 1960 |
|
KOKKALAI RICE AND OIL MILLS FOUNDRY Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
August 8, 1960 |
|
KOSHI Vs. VELAYUDHAN
|
June 15, 1960 |
|
KOTTAN Vs. STATE OF KERALA
|
July 6, 1960 |
|
KRISHNA BHATTA Vs. ANANTA BHATTA
|
September 22, 1960 |
|
KRISHNA SAW MILLS Vs. KOZHIKODE TALUK EARCHA MILL THOZHILALL UNION AND
|
March 30, 1960 |
|
KRISHNAN Vs. MUNICIPALITY OF CANNANORE
|
July 6, 1960 |
|
KRISHNAN Vs. STATE OF KERALA
|
January 22, 1960 |
|
KRISHNAN MOOTHAN Vs. V K A KRISHNANKUTTY MOOTHAN
|
February 17, 1960 |
|
KRISHNAN NAMBIAR Vs. RAMUNNI NAMBIAR
|
October 14, 1960 |
|
KRISHNAN NAYAR Vs. STATE OF KERALA
|
January 8, 1960 |
|
KRISHNAN VASU Vs. STATE OF KERALA
|
January 4, 1960 |
|
KRISHNANKUTTY MOOTHAN Vs. KUTHIRAVATTATH NAYARS ESTATE
|
July 13, 1960 |
|
KRISHNASWAMY IYER Vs. OUSEPH MATHAI
|
July 22, 1960 |
|
KUMARA PILLAI Vs. THOMAS
|
November 15, 1960 |
|
KUMARAMKARI DEVASWOM Vs. UTHUPPU CHACKO
|
June 24, 1960 |
|
KUMARAN Vs. 1ST ADDL ITO KOZHIKODE
|
August 8, 1960 |
|
KUMARAN BALAKRISHNAN Vs. SANKARAN OOMMINI
|
February 24, 1960 |
|
KUMARASWAMY REDDIAR Vs. NOORDEEN & OTHERS
|
February 2, 1960 |
|
KUNGA Vs. JOSEPH ANTHEY
|
June 22, 1960 |
|
KUNHAMMAD HAJI Vs. AGRICULTURAL INCOME-TAX OFFICER, VAYITHIRI
|
March 4, 1960 |
|
KUNHAMMAD HAJI Vs. AGRL. INCOME-TAX OFFICER, VAYITHIRI
|
February 25, 1960 |
|
KUNHAMMED Vs. STATE OF KERALA
|
September 15, 1960 |
|
KUNHAVULLA HAJI Vs. BOARD OF REVENUE
|
February 12, 1960 |
|
KUNHI Vs. SANKARAN
|
February 29, 1960 |
|
KUNHIBI Vs. LAND ACQUISITION OFFICER
|
June 20, 1960 |
|
KUNHIPENNU Vs. SPECIAL TAHSILDAR
|
November 7, 1960 |
|
KUNJACHAN Vs. KERALA ELECTRICITY BOARD
|
August 8, 1960 |
|
KUNJAHAMMAD HAJI Vs. STATE OF KERALA
|
July 7, 1960 |
|
KUNJALI MEERAN Vs. STATE OF KERALA
|
March 1, 1960 |
|
KUNJAMMA GEORGE Vs. VELAYUDHAN
|
March 16, 1960 |
|
KUNJAMMA KOSHY Vs. VARUGHESE
|
January 5, 1960 |
|
KUNJAN Vs. KALLIANI AMMA
|
July 21, 1960 |
|
KUNJANNAMMA PHILIPOSE Vs. INCOME TAX OFFICER
|
March 3, 1960 |
|
KUNJIKANNAN NAIR Vs. TAHSILDAR CANNANORE
|
February 19, 1960 |
|
KUNJU MOOSA C M Vs. STATE OF KERALA
|
July 26, 1960 |
|
KUNJUKRISHNA PILLAI Vs. STATE OF KERALA
|
November 11, 1960 |
|
KUNJUMOOSA KUNJU Vs. STATE OF KERALA
|
February 11, 1960 |
|
KUNNATHUR TALUK CHETHU THOZHILALI COOPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
|
March 31, 1960 |
|
KURIAN P V Vs. INCOME TAX OFFICER
|
March 4, 1960 |
|
KURIEN Vs. CHACKO
|
September 27, 1960 |
|
KUTTAN PILLAI ALIAS KUTTAPPAN Vs. STATE OF KERALA
|
October 5, 1960 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
March 25, 1960 |
|
KUTTIKRISHNAN NAIR Vs. STATE OF MADRAS
|
August 30, 1960 |
|
KUTTIKRISHNAN NAIR P Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1960 |
|
LAKHRAJ SATHRAMDAS LALVANI Vs. MATHUR
|
June 8, 1960 |
|
LAKSHMANAN MENON Vs. CIRCLE INSPECTOR OF POLICE KUNNAMKULAM
|
September 13, 1960 |
|
LAKSHMANAN NADAR Vs. KRISHNAN NADAR
|
June 21, 1960 |
|
LAKSHMI AMMA Vs. RUGMANI AMMA
|
December 8, 1960 |
|
LEKHRAJ SATHRAMDAS LALVANI Vs. MATHUR
|
December 6, 1960 |
|
M K KURUVILLA Vs. M S JOSEPH
|
October 28, 1960 |
|
M R G BUS SERVICEPALGHAT Vs. K S KANDASWAMI CHETTIAR
|
August 29, 1960 |
|
M R M SONS Vs. UNION OF INDIA
|
October 3, 1960 |
|
MACKAR PILLAI Vs. COMMISSIONER OF INCOME-TAX
|
August 30, 1960 |
|
MADASWAMY PERUMAL Vs. KAIRALI CHIT FUND
|
February 11, 1960 |
|
MADHAVA NAIK Vs. POPULAR BANK LTD
|
March 28, 1960 |
|
MADHAVI AMMA Vs. REVENUE DIVISIONAL OFFICERKOZHIKODE
|
February 15, 1960 |
|
MADHUSUDANAN NAIR Vs. STATE OF KERALA
|
August 5, 1960 |
|
MALABAR PLYWOOD WORKS Vs. GOVERNMENT OF KERALA
|
July 25, 1960 |
|
MALABAR STEAMSHIP CO. LTD Vs. COMMISSIONER, MATTANCHERRY MUNICIPALITY
|
February 26, 1960 |
|
MAMMATHKUTTY Vs. MAMMY
|
March 16, 1960 |
|
MAMMOO Vs. INDUSTRIAL TRIBUNAL
|
February 22, 1960 |
|
MANAVEDAN Vs. COMMR., H.R. & C.E. (ADMN.) TRIVANDRUM & OTHERS.
|
July 4, 1960 |
|
MANAVIKRAMA ZAMORIN RAJA OF KOZHIKODE Vs. COMMISSIONER H R AND C ENDOWMENTS
|
July 4, 1960 |
|
MANI DEVASIA Vs. VARKET SCARIA
|
August 18, 1960 |
|
MARIAKUTTY Vs. LONAN
|
March 23, 1960 |
|
MARIAMMA VARGHESE Vs. R. T. O., KOTTAYAM
|
November 28, 1960 |
|
MARIMUTHU GOUNDAN Vs. THAMBI
|
September 1, 1960 |
|
MARIYAM Vs. OUSEPH
|
November 1, 1960 |
|
MARIYAM Vs. STATE OF KERALA
|
November 1, 1960 |
|
MARTHA NICHOLAS Vs. YESAMMA
|
November 9, 1960 |
|
MASILAMANI NADAR Vs. KUTTIAMMA
|
July 4, 1960 |
|
MATHAI Vs. THOMAS
|
June 15, 1960 |
|
MATHAI Vs. KRISHNASWAMI IYER
|
July 22, 1960 |
|
MATHEN Vs. STATE OF KERALA
|
April 8, 1960 |
|
MATHEW Vs. KERALA UNITED CORPORATION LTD
|
November 4, 1960 |
|
MATHEW Vs. KURIAPPU
|
April 5, 1960 |
|
MATHOO PAULO Vs. KUNJUVARIATHU
|
December 23, 1960 |
|
MATHU VARKEY Vs. PYLI VARGHESE
|
February 16, 1960 |
|
MATHUNNY ANNAM Vs. JATHAVEDAN NAMBOODRIPAD
|
August 8, 1960 |
|
MAYAK PATHUMMA HAJUMMA Vs. KALPETTA PANCHAYAT BOARD
|
December 8, 1960 |
|
MAYURANATHAN Vs. STATE OF KERALA
|
August 31, 1960 |
|
MOHAMED HAJI Vs. SAITHU MOHAMED
|
October 26, 1960 |
|
MOIDEEN KUTTY HAJI Vs. MOOSA
|
November 24, 1960 |
|
MOIDEENKUTTY Vs. STATE OF KERALA
|
November 23, 1960 |
|
MOIDUPPA Vs. TAHSILDAR PERINTHALMANNA
|
August 31, 1960 |
|
MOOKKEN DEVASY OUSEPH AND SONS Vs. STATE OF KERALA
|
January 22, 1960 |
|
MOOLJI JAITHA AND CO Vs. SETH KIRODIMAL
|
March 24, 1960 |
|
MOOSA Vs. STATE OF KERALA
|
March 24, 1960 |
|
MUHAMMA LIME SHELL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
July 27, 1960 |
|
MUHAMMED Vs. KESAVAN BHATTATHIRIPAD
|
June 24, 1960 |
|
MULJI RATANSHI AND CO Vs. STATE OF KERALA AND ANOTHER
|
October 25, 1960 |
|
MUNICIPAL HEALTH OFFICER AND FOOD INSPECTOR Vs. ARTHALA TEA ESTATE CO
|
June 30, 1960 |
|
MUNICIPAL HEALTH OFFICER KOZHIKODE Vs. PALLIKUTHU MOIDU
|
November 8, 1960 |
|
MUSALIAR INDUSTRIES PRIVATE LTD Vs. STATE OF KERALA
|
January 25, 1960 |
|
MUTHUKRISHNAN Vs. SUSEELAN
|
December 7, 1960 |
|
MUTHUSWAMY KOUNDEN Vs. STATE OF KERALA & ANOTHER
|
August 26, 1960 |
|
N K DHARMARAJA IYER Vs. STATE OF KERALA
|
January 12, 1960 |
|
N K SARADA THAMPATTY Vs. SECRETARY TO GOVERNMENT OF KERALA
|
June 1, 1960 |
|
N VASUDEVAN NAIR Vs. GOVERNMENT OF KERALA
|
November 22, 1960 |
|
N.P. PILLAI Vs. CHIEF SECRETARY TO THE STATE OF KERALA
|
January 21, 1960 |
|
NABEESA SAIVU Vs. SAMADHANA AMMAL
|
August 26, 1960 |
|
NARAYANA KANI Vs. STATE OF KERALA
|
March 24, 1960 |
|
NARAYANA PILLAI Vs. STATE OF KERALA
|
July 7, 1960 |
|
NARAYANA PILLAI Vs. EASWARA PILLAI
|
September 14, 1960 |
|
NARAYANA PILLAI Vs. LEKSHMANAN
|
October 31, 1960 |
|
NARAYANA PILLAI Vs. THAZHAKKARA PANCHAYAT
|
March 14, 1960 |
|
NARAYANAN Vs. PADMANABHA IYER
|
August 2, 1960 |
|
NARAYANAN MADHAVA PANNICKER Vs. KURIAN OUSEPH
|
February 3, 1960 |
|
NARAYANAN NAIR Vs. ITTI MATHAI
|
June 17, 1960 |
|
NARAYANAN NAMBOORIPAD Vs. GOPALAN NAIR
|
March 28, 1960 |
|
NARAYANI AMMA Vs. SANKARA PILLAI
|
October 3, 1960 |
|
NARAYANI AMMA KAMALADEVI Vs. STATE OF KERALA
|
October 5, 1960 |
|
NATESAN Vs. KRISHNANKUTTY MOOTHAN
|
August 30, 1960 |
|
NATESAN ACHARI Vs. MUNICIPAL COUNCIL CHANGANACHERRY
|
May 23, 1960 |
|
NEDUNGADI BANK LTD Vs. CENTRAL BANK OF INDIA LTD
|
April 6, 1960 |
|
NEELAKANTA IYER SUBRAMONIA IYER Vs. KANJUPARAMPAN
|
January 8, 1960 |
|
NEELAKANTAN Vs. CHERIAN IYPPA
|
October 3, 1960 |
|
NEELAKANTAN KUNJU RAMAN Vs. PUBLIC PROSECUTOR
|
February 9, 1960 |
|
NILGIRIS TEA ESTATES LTD Vs. WORKMEN OF STAGBROOK ESTATE
|
October 25, 1960 |
|
NINAN Vs. SECRETARYSTATE TRANSPORT AUTHORITYTRIVANDRUM
|
February 15, 1960 |
|
NIPPANI TOBACCO CO Vs. SEKHARAN
|
February 12, 1960 |
|
NOOHUKANNU ROWTHER Vs. MUNICIPALITY OF CHANGANACHERRY
|
April 6, 1960 |
|
OFFICIAL RECEIVER Vs. N SUBRAMONIA IYER
|
June 29, 1960 |
|
OUSEPH MARTHA Vs. STATE OF KERALA
|
January 7, 1960 |
|
P I GEORGE Vs. ADDITIONAL MUNSIFF ERNAKULAM
|
December 13, 1960 |
|
P I SCARIA Vs. A K PAULOSE
|
May 24, 1960 |
|
P J JOSEPH Vs. SUPERINTENDENT OF POST OFFICES
|
September 14, 1960 |
|
P K MAMMOO Vs. STATE OF KERALA
|
November 1, 1960 |
|
P K PAVOO Vs. GOVERNMENT OF KERALA
|
February 2, 1960 |
|
P KUNJU RAMAN Vs. V R KRISHNA IYER
|
November 14, 1960 |
|
P N KRISHNAN NAIR Vs. STATE OF KERALA
|
August 16, 1960 |
|
P RAMACHANDRA RAO VERSUS Vs. AITO
|
June 10, 1960 |
|
P S N MOTORS Vs. GANGADHARA MENON
|
November 4, 1960 |
|
P.M. MUKUNDAN Vs. STATE
|
June 22, 1960 |
|
PADMANABHA BHATTA Vs. PAKIRA RAI
|
July 26, 1960 |
|
PADMANABHA MENON Vs. RDO MALAPURAM
|
July 6, 1960 |
|
PALGHAT DISTRICT MOTOR TRANSPORT CO OPERATIVE SOCIETY Vs. K M S BUS SERVICE
|
June 30, 1960 |
|
PALGHAT VALIA RAJA Vs. T S VEERARAGHAVA IYER
|
November 29, 1960 |
|
PAMMAKKE & OTHERS Vs. PERGATHI ALIAS KAMALAMMA & OTHERS
|
October 11, 1960 |
|
PARAMESWARA KURUP Vs. DAMODARAN
|
January 8, 1960 |
|
PARAMESWARAN PILLAI Vs. JOSEPH
|
October 5, 1960 |
|
PARUKUTTY Vs. PROVINCE OF MADRAS
|
October 14, 1960 |
|
PARVATHY AMMA Vs. LAKSHMIKUTTY AMMA
|
January 20, 1960 |
|
PATCHAN CHELLAPPAN Vs. STATE OF KERALA
|
January 18, 1960 |
|
PATHUMMA BEEBI Vs. KRISHNAN ASARI
|
August 16, 1960 |
|
PATTI AMMA Vs. RAMAN NAIR
|
November 24, 1960 |
|
PAULOSE VARGHESE Vs. BALAGANGADARA THILAK
|
May 27, 1960 |
|
PORINCHU VARIATHU Vs. STATE OF KERALA
|
January 12, 1960 |
|
PRABHAKARAN NAIR Vs. STATE OF KERALA
|
January 14, 1960 |
|
RADHAKRISHNARU Vs. MADHAVAN PILLAI
|
November 29, 1960 |
|
RAGAVA KURUP Vs. STATE OF KERALA
|
July 27, 1960 |
|
RAGHAVA MENON Vs. INSPECTOR GENERAL OF POLICEKERALA
|
October 13, 1960 |
|
RAGHAVA MENON Vs. INSPECTOR GENERAL OF POLICE
|
January 21, 1960 |
|
RAGHAVA WARRIER Vs. RAMAN
|
July 12, 1960 |
|
RAGHAVAN Vs. S.T.A.T. KERALA STATE
|
February 29, 1960 |
|
RAGHAVAN NAIR Vs. LEKSHMIKUTTY AMMA
|
September 16, 1960 |
|
RAGHAVAN NAIR Vs. BALAGOPALAN
|
November 11, 1960 |
|
RAJA KRISHNA MENON Vs. RAMAN UNNI
|
October 11, 1960 |
|
RAJAKRISHNAN NAIR Vs. JOSEPH
|
September 23, 1960 |
|
RAJAPPAN Vs. STATE OF KERALA
|
January 19, 1960 |
|
RAMACHANDRA IYER Vs. HARIHARASUBRAMANIA IYER
|
November 25, 1960 |
|
RAMACHARYA Vs. COMMONWEALTH TRUST LTD
|
August 31, 1960 |
|
RAMAKRISHNA JOLSIAN Vs. BHASKARAN
|
January 19, 1960 |
|
RAMANATHA IYER Vs. IBRAHIM ROWTHER
|
November 8, 1960 |
|
RAMANKUTTY Vs. ITTIACHAN
|
August 4, 1960 |
|
RAMARU KOCHUNNY KARTHA Vs. KRISHNA MARAR
|
February 10, 1960 |
|
RAYAPPA GOUNDER Vs. STATE TRANSPORT APPELLATE TRIBUNAL, TRICHUR & OTHERS
|
January 18, 1960 |
|
RE Vs. FR ANTONY V MARIARPUDHOM
|
February 2, 1960 |
|
RESERVE BANK OF INDIA Vs. PALAI CENTRAL BANK LTD
|
December 5, 1960 |
|
REV FR ANTONY Vs. V MARIARPUDHOM
|
February 2, 1960 |
|
REV FR JOSEPH CALLIAN Vs. STATE OF KERALA
|
July 18, 1960 |
|
RICE AND OIL MILLS PARTERSHIP FIRM KANDASSANKADAVU Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE TRICHUR
|
July 7, 1960 |
|
RUKIYA BAI Vs. GEORGE DCRUZ
|
July 18, 1960 |
|
RYRU NAIR Vs. GOVINDAN NAIR
|
August 12, 1960 |
|
S GOVINDASWAMI Vs. KALLYANI AMMA
|
July 25, 1960 |
|
S KRISHNAN NAIR Vs. STATE OF KERALA
|
August 11, 1960 |
|
S KUMARASWAMY REDDIAR Vs. S NOORDEEN
|
February 2, 1960 |
|
S MOHAMED AMANULLA Vs. DISTRICT MUNICIPALITY OF QUILON
|
July 12, 1960 |
|
S NEELAKANTA IYER Vs. STATE OF KERALA
|
January 12, 1960 |
|
S SYED MOHAMED Vs. ASSISTANT COLLECTOR OF CUSTOMSCOCHIN
|
February 16, 1960 |
|
S.A.S. LAKSHMANAN CHETTIAR Vs. T.K. KURUVILLA
|
June 30, 1960 |
|
SADASIVAN PILLAI Vs. KRISHNAN NAIR
|
October 4, 1960 |
|
SAHADEVA PANICKER Vs. OTTASEKHARAMANGALAM PANCHAYAT
|
January 20, 1960 |
|
SAIT NAGJEE PURUSHOTHAM Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
May 24, 1960 |
|
SAMBHU VAIDYAN Vs. INDUSTRIAL TRIBUNAL
|
September 23, 1960 |
|
SANITARY ASSISTANT MUNICIPAL COUNCIL QUILON Vs. PURUSHOTHAMAN
|
August 23, 1960 |
|
SANKARA WARRIER Vs. RADHA
|
July 12, 1960 |
|
SANKARAN NADAR Vs. GOVINDAN NAIR
|
January 7, 1960 |
|
SANKARAN NAMBUDIRIPAD Vs. DY. COMMR., H.R. & C.E., KOZHIKODE & ANOTHER
|
February 10, 1960 |
|
SANKARANARAYANA VADHYAR Vs. ARUNACHALAM
|
September 9, 1960 |
|
SARASWATHY AMMA Vs. BHASKARA MENON
|
September 8, 1960 |
|
SARASWATI Vs. MADHAVAN
|
December 6, 1960 |
|
SAROJINI AMMA Vs. NEELAKANTA PILLAI
|
October 10, 1960 |
|
SAYED Vs. MATHAI DEVASIA
|
January 13, 1960 |
|
SEETHARAMA IYER Vs. DY. COMMR. FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
June 14, 1960 |
|
SESHASAYEE BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1960 |
|
SHAMSUDDIN Vs. STATE OF KERALA
|
January 21, 1960 |
|
SHAMSUDDIN Vs. STATE OF KERALA
|
June 21, 1960 |
|
SHANKARA BHATTA Vs. RAMAYYA SHETTY
|
February 17, 1960 |
|
SHANKARA PILLAI Vs. KERALA STATE
|
January 12, 1960 |
|
SHANMUGHA VILAS CASHEW FACTORY Vs. STATE OF KERALA
|
January 18, 1960 |
|
SHRI SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES Vs. STATE OF KERALA
|
June 17, 1960 |
|
SIVARAMAKRISHNA IYER Vs. SANKU KUMARI
|
March 16, 1960 |
|
SOPHIAMMA Vs. BANK OF DECCAN LTD
|
March 16, 1960 |
|
SOURI ANTONY Vs. STATE OF KERALA
|
February 10, 1960 |
|
SREEDEVI KUTTY AMMA Vs. NARAYANASWAMY & OTHERS
|
September 27, 1960 |
|
SREEDHARAN PILLAI Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
October 13, 1960 |
|
SREENIVASAN Vs. STATE OF KERALA
|
December 12, 1960 |
|
SRINIVASA NAICKEN V Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 19, 1960 |
|
STATE Vs. MARIAM
|
February 23, 1960 |
|
STATE Vs. ABOOBAKER
|
June 10, 1960 |
|
STATE OF KERALA Vs. K BALAKRISHNA
|
June 15, 1960 |
|
STATE OF KERALA Vs. K K SANKARAN NAIR
|
June 22, 1960 |
|
STATE OF KERALA Vs. E P MATHEW
|
April 7, 1960 |
|
STATE OF KERALA Vs. V M MULLOTH
|
July 8, 1960 |
|
STATE OF KERALA Vs. GOPALAN
|
June 30, 1960 |
|
STATE OF KERALA Vs. SAMUEL
|
June 27, 1960 |
|
STATE OF KERALA Vs. K T THOMAS
|
August 25, 1960 |
|
STATE OF KERALA Vs. THIRAVIYAM PANICKER
|
July 29, 1960 |
|
STATE OF KERALA Vs. AHAMAD
|
August 1, 1960 |
|
STATE OF KERALA Vs. ARUNACHALAM REDDIAR
|
August 1, 1960 |
|
STATE OF KERALA Vs. DASAMMA MARY
|
February 25, 1960 |
|
STATE OF KERALA Vs. K BAVAKUTTY ROWTHER
|
February 24, 1960 |
|
STATE OF KERALA Vs. KRISHNAN
|
February 16, 1960 |
|
STATE OF KERALA Vs. VENKITESWARA PRABHU
|
March 25, 1960 |
|
STATE OF KERALA Vs. VARGHESE VAIDYAN
|
March 28, 1960 |
|
STATE OF KERALA Vs. SAITHU MUHAMMED PAREED KUNJU
|
February 2, 1960 |
|
STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE CO
|
November 16, 1960 |
|
STATE OF KERALA Vs. HASSANAR
|
December 23, 1960 |
|
STATE OF KERALA Vs. RAVINDRANATHAN
|
June 14, 1960 |
|
STATE OF KERALA Vs. KUNHAMMED
|
May 30, 1960 |
|
STATE OF KERALA Vs. RAVINDRANATHAN
|
June 16, 1960 |
|
STATE OF KERALA Vs. RAVI SARMA RAJA
|
October 21, 1960 |
|
STATE OF MADRAS Vs. CHALDIAN SYRIAN BANK LTD
|
June 1, 1960 |
|
SUBRAMANIAN NAMBOODIRI Vs. PURUSHOTHAMAN NAMBOODIRI
|
January 11, 1960 |
|
SUBRAMONIA IYER Vs. SUBBAYYA MUDALIAR
|
October 10, 1960 |
|
SUBRAMONIA IYER Vs. INCOME-TAX OFFICER
|
November 4, 1960 |
|
SUPERINTENDENT ERUMELI ESTATE Vs. LABOUR COURT QUILON
|
April 5, 1960 |
|
SYED Vs. AMINA UMMA
|
January 25, 1960 |
|
T K EIPE Vs. K M KOSHI
|
July 21, 1960 |
|
T V KOCHUVAREED Vs. KASIM
|
April 8, 1960 |
|
TAYABALLY Vs. SALES TAX OFFICER
|
November 4, 1960 |
|
THAMUKUTTY Vs. ATHANKUTTY
|
August 10, 1960 |
|
THANGAL Vs. STATE OF KERALA
|
August 4, 1960 |
|
THANKAMMA PILLAI Vs. GANGADHARAN PILLAI
|
February 24, 1960 |
|
THANKAPPAN Vs. STATE OF KERALA
|
June 19, 1960 |
|
THANKAPPAN Vs. STATE OF KERALA
|
January 19, 1960 |
|
THANKAPPAN PILLAI Vs. PURUSHOTHAMAN
|
August 23, 1960 |
|
THE MALABAR WHOLESALE CO-OPERATIVE STORES LTD. Vs. UNION OF INDIA
|
December 14, 1960 |
|
THIRUVARIAMUTHU PILLAI Vs. MUNICIPAL COUNCIL SHENCOTTAH
|
September 14, 1960 |
|
THOMAS Vs. INDUSTRIAL TRIBUNAL
|
June 3, 1960 |
|
THOMAS Vs. STATE OF KERALA
|
December 21, 1960 |
|
THOMAS JOSEPH Vs. STATE OF KERALA
|
August 23, 1960 |
|
THOMMEN Vs. STATE OF KERALA
|
August 22, 1960 |
|
THRESSIA Vs. SARASWATHI AMMA
|
January 6, 1960 |
|
TITUS Vs. STATE OF KERALA
|
February 19, 1960 |
|
UMBICHI AHMADU Vs. KALYANIYAMMA
|
August 16, 1960 |
|
UMBU Vs. GOPALAN
|
November 9, 1960 |
|
UMMATHU Vs. ALI ALIAS BAVA HAJI
|
September 26, 1960 |
|
UNION OF INDIA Vs. A M ABDUL WASIGH AND BROTHER
|
February 5, 1960 |
|
UNNITHAN MATHEW Vs. CHERIAN JACOB
|
January 14, 1960 |
|
USMAN Vs. MAMMOOTY
|
July 18, 1960 |
|
V AMBI Vs. STATE OF KERALA
|
August 16, 1960 |
|
V D KUMARAPPAN Vs. SECRETARY HOME DEPARTMENT TRIVANDRUM
|
April 5, 1960 |
|
V K NAMBUDIRI Vs. UNION OF INDIA
|
October 4, 1960 |
|
V RAMAN EMBRAN Vs. TAHSILDARKANAYANNOR TALUK
|
January 7, 1960 |
|
V.T.K. ESTATE & PALACE FUND EMPLOYEES UNION Vs. STATE OF KERALA
|
August 4, 1960 |
|
VADIVELU GOWDER Vs. STATE OF KERALA
|
January 19, 1960 |
|
VAIDYANATHA AYYER Vs. STATE OF KERALA
|
November 18, 1960 |
|
VARGHESE Vs. INDUSTRIAL TRIBUNAL
|
November 11, 1960 |
|
VARGHESE Vs. REGISTERING AUTHORITY UNDER THE M. V. ACT, ERNAKULAM.
|
February 25, 1960 |
|
VARGHESE Vs. CHACKO
|
June 28, 1960 |
|
VARGHESE CHERIAN Vs. OUSEPH KORATHU
|
August 25, 1960 |
|
VARIATHU Vs. STATE
|
January 13, 1960 |
|
VARIATHU Vs. SUBBARAYA CHETTIAR
|
August 2, 1960 |
|
VARKEY Vs. KARTHIYANI AMMA
|
December 2, 1960 |
|
VARKEY JOSEPH Vs. STATE OF KERALA
|
March 7, 1960 |
|
VARKEY OUSEPH Vs. IYYO VARGHIS
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October 17, 1960 |
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VARKEY THARAKAN Vs. ALLEPPEY MUNICIPALITY
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July 13, 1960 |
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VASTHIYAN ALEXANDER Vs. MARIA ISABELLA FERNANDEZ
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September 15, 1960 |
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VASU Vs. THANKAMMA
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September 26, 1960 |
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VASUDEVA PAI Vs. STATE OF KERALA
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March 10, 1960 |
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VASUDEVA PALAMANGALATHAYA Vs. STATE OF KERALA & ANOTHER
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February 25, 1960 |
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VASUDEVA PALAMANGALATHAYA Vs. STATE OF KERALA
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February 22, 1960 |
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VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
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March 23, 1960 |
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VEERASIKKU GOUNDER Vs. KORAH KURIAN
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January 12, 1960 |
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VEERIAH REDDIAR Vs. INCOME-TAX OFFICER
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December 20, 1960 |
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VEERVUNNI MOOPPAN Vs. STATE
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February 3, 1960 |
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VELAYUDHAN Vs. STATE OF KERALA
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January 27, 1960 |
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VELAYUDHAN NARAYANAN Vs. KRISHNAN SANKARAN
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January 29, 1960 |
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VELLANIKKARA AND THATTIL RUBBER ESTATES Vs. ITS WORKMAN
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November 24, 1960 |
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VENGOO IYER S R Vs. COMMISSIONER OF INCOME TAX
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January 4, 1960 |
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VENKATESWARA PRABHU Vs. GESPARI
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November 23, 1960 |
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VIRDHACHALAM Vs. CHALDEAN SYRIAN BANK LTD
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February 11, 1960 |
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VITAL DAS RAO Vs. MUTHUGOPAL
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November 11, 1960 |
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VITTALA SHENOI Vs. COCHIN DEVASWOM BOARD
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March 7, 1960 |
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VYPEEN TRANSPORT CORPORATION P LTD Vs. STATE TRANSPORT APPELLATE TRIBUNALTRICHUR
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August 12, 1960 |
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WEST COAST CHEMICALS AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 27, 1960 |
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WESTERN INDIA PLYWOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 1, 1960 |
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WORKMEN OF HAPPEY VALLEY ESTATE Vs. LABOUR COURT QUILON
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February 23, 1960 |
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WORKMEN OF NELLIKKAI ESTATE Vs. SUPERINTENDENT NELLIKKAI ESTATE
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June 27, 1960 |
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WORKMEN OF SASI INDUSTRIALS Vs. INDUSTRIAL TRIBUNAL
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January 14, 1960 |
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YUSUF JAN SAHIB Vs. ADDITIONAL INCOME TAX OFFICER
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February 16, 1960 |
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ZAINABEY RAZAK Vs. NOOR MOHAMMED ROTHAN
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June 29, 1960 |
LOGIN