|
A AGHANDALA KURUP Vs. K FRANCIS FERNANDEZ
|
September 2, 1959 |
|
A J DECLASE Vs. INCOME-TAX APPELLATE TRIBUNAL
|
October 29, 1959 |
|
A K POULOSE Vs. KSTAT
|
January 8, 1959 |
|
A SIVADAS Vs. SUBORDINATE JUDGE TELLICHRRY
|
November 17, 1959 |
|
ABDUL KADAR Vs. INDO MERCANTILE BANK LTD
|
February 6, 1959 |
|
ABDUL KADAR Vs. KRISHNAN EMBRANDIRI
|
October 13, 1959 |
|
ABDUL RAHIMANKUTTY Vs. AYSHA BEEVI
|
September 28, 1959 |
|
ABDUL RATHEEF Vs. MUSTHAF ALI
|
March 9, 1959 |
|
ABDULKATHEERU HAMITH Vs. TRAVANCORE BANK LTD
|
December 10, 1959 |
|
ABDULKHADAR Vs. STATE
|
January 29, 1959 |
|
ABDULLA Vs. KUNHAMMAD ALIAS AHMAD
|
August 11, 1959 |
|
ACHAMMA GEORGE Vs. KRISHNA WARRIER
|
August 3, 1959 |
|
ACHAYI Vs. CHITTANJOORKAVU DEVASWOM
|
March 25, 1959 |
|
ACHUTHAN Vs. OBI
|
November 30, 1959 |
|
ACHUTHAN Vs. STATE
|
December 22, 1959 |
|
ACHUTHAN ALIAS KUTTAN NAIR Vs. ANANDAVALLI AMMA
|
July 28, 1959 |
|
ACHUTHAN KADALAYI Vs. STATE
|
January 28, 1959 |
|
ACHUTHAN NAIR Vs. STATE OF KERALA
|
September 8, 1959 |
|
ADHAM KHANI Vs. STATE
|
July 20, 1959 |
|
AHAMMADKUTTY Vs. C K SUBRAMENIA IYER
|
November 11, 1959 |
|
AKHILESWARA IYER Vs. COCHIN DEVASWOM BOARD
|
April 3, 1959 |
|
AKILESWARA IYER Vs. COCHIN DEVASWOM BOARD
|
July 3, 1959 |
|
AMARNATHA MENON Vs. MALATHI AMMA
|
December 3, 1959 |
|
AMMAD HAJI Vs. KUNHAMBOO
|
February 17, 1959 |
|
AMMUKUTTY AMMA Vs. KRISHNAN NAIR
|
May 25, 1959 |
|
AN ADVOCATE Vs. STATE
|
January 12, 1959 |
|
ANANDAVALLI AMMA Vs. AMMUKUTTI AMMA
|
October 20, 1959 |
|
ANANTHAN PILLAI Vs. KRISHNA IYER
|
September 1, 1959 |
|
ANANTHASIVA IYER Vs. OUSEPH OUSEPH
|
January 20, 1959 |
|
ANGAPPA CHETTIAR A L AN Vs. STATE OF KERALA
|
October 30, 1959 |
|
ANJELOSE PRESENTATION Vs. BOARD OF REVENUE
|
October 10, 1959 |
|
ANTONY Vs. STATE OF KERALA
|
November 12, 1959 |
|
ANTONY Vs. STATE OF KERALA
|
October 26, 1959 |
|
ANTONY THOMAS Vs. AYUPPUNNI MANI
|
October 28, 1959 |
|
APPU NAYAR Vs. KOCHUKRISHNAN NAYAR
|
January 13, 1959 |
|
APPUKUTTAN ALIAS NARAYANA MENON Vs. MALABAR BANK LTD
|
July 22, 1959 |
|
ARUL RAJ Vs. ELISIKUTTY
|
August 18, 1959 |
|
ARUMUGHAM Vs. VELAYUDHA MENON
|
June 11, 1959 |
|
ARUMUGHOM PILLAI Vs. JANARDHANA PANICKER
|
July 2, 1959 |
|
ASSYA UMMA Vs. KOLAKKANI KUNHOYI
|
November 9, 1959 |
|
AUGUSTY VAREED Vs. CHACKO BAPPU
|
September 30, 1959 |
|
AYISHA BEEVI Vs. BAVA HAJI
|
September 9, 1959 |
|
B V JOHN Vs. COIR YARN AND TEXTILES LTD
|
November 23, 1959 |
|
BALAKRISHNA Vs. STATE
|
March 23, 1959 |
|
BALAKRISHNA PILLAI Vs. PARAMESWARAN PILLAI
|
August 21, 1959 |
|
BALAKRISHNAN ALIAS BALAPPAN Vs. STATE
|
February 26, 1959 |
|
BALAKRISHNAN NAIR Vs. V G BHASKARAN NAIR
|
March 9, 1959 |
|
BALAKRISHNAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 18, 1959 |
|
BANK OF COMMERCE LTD Vs. PARAKKAT MANI MATHAI
|
June 25, 1959 |
|
BANK OF DECCAN LTD Vs. STATE OF KERALA
|
August 4, 1959 |
|
BERNADO STEENHOLF ULTRICH Vs. COLLECTOR OF CUSTOMSCOCHIN
|
November 10, 1959 |
|
BERNARDO STEENHOLF ULTRICH Vs. DISTRICT COLLECTORERNAKULAM
|
September 28, 1959 |
|
BHARATHAN Vs. KOCHAPPI
|
January 8, 1959 |
|
BHASKARA MENON Vs. ASSISTANT LABOUR COMMISSIONER
|
December 16, 1959 |
|
BHASKARAN Vs. KUNHIPENNU
|
September 3, 1959 |
|
BHAVANI Vs. BHANU
|
August 12, 1959 |
|
BURMAH SHELL WORKERS UNIONERNAKULAM Vs. STATE OF KERALA
|
October 30, 1959 |
|
C P VEERAN Vs. KURUVILLA
|
November 13, 1959 |
|
CALICUT-WYNAD MOTOR SERVICE PRIVATE Vs. STATE OF KERALA
|
March 10, 1959 |
|
CATHOLIC UNION BANK LTD Vs. POULO
|
June 12, 1959 |
|
CHACKO MUTHALALI Vs. JOSEPH ANTHRAPPER
|
October 27, 1959 |
|
CHALAKUDY BANK LTD Vs. KUNJU VAREED
|
May 28, 1959 |
|
CHAMI Vs. STATE OF KERALA
|
November 30, 1959 |
|
CHANDY PILLAI Vs. STATE OF KERALA
|
April 9, 1959 |
|
CHELLAPPAN Vs. STATE
|
March 13, 1959 |
|
CHEMPAKA PILLAI Vs. NADARAJ A PILLAI
|
July 21, 1959 |
|
CHITTADI ESTATE Vs. INDUSTRIAL TRIBUNAL
|
February 13, 1959 |
|
CHUNILAL BHAGWANDAS GANDHI Vs. AHAMED ROWTHER
|
August 7, 1959 |
|
CITY CORPORATION TRIVANDRUM Vs. T. WILDER
|
June 23, 1959 |
|
COMMISSIONER OF I T MYSORET C COORG AND BANGALORE Vs. UNION TOBACCO CO ERNAKULAM
|
December 16, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. UNION TOBACCO CO
|
December 17, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. CALICUT WYANAD MOTOR SERVICE PRIVATE LIMITED
|
December 23, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. PATHROSE RICE AND OIL MILLS
|
February 20, 1959 |
|
COMMISSIONER OF INCOME-TAX KERALA Vs. PATHROSE RICE AND OIL MILLS IRINJALKUDA
|
February 20, 1959 |
|
COMMISSIONER OF INCOME-TAX MADRAS Vs. STAR TILE WORKS LTD
|
February 6, 1959 |
|
CYRIL PRESENTATION Vs. BOARD OF REVENUE
|
October 8, 1959 |
|
DAHYABHAI PATEL AND CO Vs. UNION OF INDIA
|
June 29, 1959 |
|
DAMODARA MARAR Vs. CAIT
|
March 16, 1959 |
|
DAMODARAN Vs. STATE
|
June 16, 1959 |
|
DAMODARAN Vs. KARIMBA PLANTATIONS CO LTD
|
January 2, 1959 |
|
DISTRICT COLLECTORKOZHIKODE Vs. KERALA VARMA KOVIL THAMPURAN
|
October 20, 1959 |
|
EACHARAN ASARI Vs. STATE OF KERALA
|
October 21, 1959 |
|
EASTERN MERCANTILE BANK LTD Vs. N T PHILIP
|
October 28, 1959 |
|
ESO UMMAN Vs. GHEEVARGHESE ABRAHAM
|
November 27, 1959 |
|
ETTUMANOOR MOTORS (PTE) LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL TRICHUR
|
July 20, 1959 |
|
EX OFFICIO CHITTY REGISTRAR MEENACHIL Vs. JOSEPH CHACKO
|
June 25, 1959 |
|
EX-OFFICIO CHITTY REGISTRAR, MEENACHIL Vs. CHACKO
|
May 25, 1959 |
|
FATHIMA BEEVI Vs. STATE
|
July 9, 1959 |
|
FRANCIS Vs. PALAI CENTRAL BANK LTD
|
August 5, 1959 |
|
FREE INDIA BANK LTD Vs. STATE OF KERALA
|
November 4, 1959 |
|
G B TRANSPORTSGURUVAYUR Vs. R T A TRICHUR
|
July 16, 1959 |
|
G SAMUEL Vs. STATE OF KERALA
|
December 1, 1959 |
|
GANGADHARA MENON Vs. P S N MOTORS LTD
|
March 23, 1959 |
|
GANGADHARAN Vs. LEKSHMANAN
|
August 19, 1959 |
|
GEORGE Vs. STATE OF KERALA
|
September 23, 1959 |
|
GEORGE PETER C Vs. ITS WORKMEN
|
November 25, 1959 |
|
GNANAMANI Vs. SELVADOOR NADAR
|
April 3, 1959 |
|
GOPALA PILLAI Vs. REGISTRAR OF COMPANIES
|
September 4, 1959 |
|
GOPALAKRISHNA KEDILOYA Vs. KRISHNA BHATTA
|
June 24, 1959 |
|
GOPALAKRISHNA PANICKER Vs. GOVINDA MENON
|
December 18, 1959 |
|
GOPALAN Vs. KUNHU VELAN
|
November 19, 1959 |
|
GOPALAN NAMBIAR Vs. STATE OF KERALA
|
November 25, 1959 |
|
GOPINATHAN NAIR Vs. STATE
|
August 6, 1959 |
|
GOTHARU NAMBOODIRIPAD Vs. OUSEPH ANTHRAYOSE
|
March 12, 1959 |
|
GOVERNMENT PLEADER Vs. MATHAI MANJOORAN
|
January 1, 1959 |
|
GOVERNMENT PLEADER Vs. MATHAI MANJOORAN
|
January 23, 1959 |
|
GOVINDAN Vs. CHACKO
|
June 26, 1959 |
|
GOVINDAN Vs. CHALDEAN SYRIAN BANK LTD
|
July 6, 1959 |
|
GOVINDAN NAIR Vs. KUNDAN NAIR
|
July 3, 1959 |
|
HAJEE KUNJU MAMATHU Vs. ASIKUTTY
|
March 10, 1959 |
|
HAJI ABDUL KADER SAHIB Vs. COMMISSIONER OF INCOME TAX
|
December 23, 1959 |
|
HARSKA TURST Vs. STATE
|
November 20, 1959 |
|
I. IYAPPAN Vs. THE CHEIF SECRETARY TO THE GOVERNMENT OF TRAVANCORE COCHIN STATE
|
February 19, 1959 |
|
IMBICHAMAMMAD Vs. ALI
|
December 14, 1959 |
|
INDIAN OVERSEAS BANK LTD Vs. PONNA AMMAL
|
September 8, 1959 |
|
ISMAIL Vs. INCOME TAX OFFICER
|
February 16, 1959 |
|
ITTICHERIA M V Vs. STATE OF KERALA
|
January 5, 1959 |
|
IYAPPU VARGHESE Vs. PALAI CENTRAL BANK LTD
|
July 22, 1959 |
|
IYPE ALIAS OUSEPH Vs. STATE OF KERALA
|
September 4, 1959 |
|
IYPE VARKEY Vs. CATHOLIC UNION VANK LTD
|
August 21, 1959 |
|
JACOB Vs. DISTRICT COLLECTOR KOZHIKODE
|
October 28, 1959 |
|
JACOB Vs. SUBRAMONIA IYER
|
November 19, 1959 |
|
JACOB Vs. DISTRICT COLLECTOR KOZHIKODE
|
October 29, 1959 |
|
JAMMU-ATH PALLI DHARS COMMITTEE BADAGARA Vs. STATE OF KERALA
|
November 30, 1959 |
|
JANAKI AMMA Vs. VASU
|
March 19, 1959 |
|
JOSEPH Vs. JOHN
|
June 1, 1959 |
|
JOSEPH Vs. ALEY
|
August 21, 1959 |
|
JOSEPH ALIAS KOCHU Vs. MAKKARU PILLAI
|
September 1, 1959 |
|
K A NARAYANAN NAIR Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE
|
March 20, 1959 |
|
K C JOHN Vs. STATE
|
August 27, 1959 |
|
K DAMODARAN Vs. SAMUEL AARON
|
October 19, 1959 |
|
K M THOMAS Vs. STATE TRANSPORT AUTHORITYKERALA
|
August 25, 1959 |
|
K MADHAVI AMMA Vs. PARAMU
|
May 11, 1959 |
|
K S ABRAHAM Vs. STATE OF KERALA
|
August 29, 1959 |
|
K T KRISHNA MOOSAD Vs. HINDU RELIGIONS ENDOWMENTS BOARD
|
March 13, 1959 |
|
K V THOMAS Vs. STATE OF KERALA
|
December 3, 1959 |
|
KAMALA Vs. AMMANNA RAI
|
July 15, 1959 |
|
KAMALAMMA Vs. MADHAVAN PILLAI
|
March 25, 1959 |
|
KAMALAMMA Vs. STATE
|
November 30, 1959 |
|
KANNAN Vs. CHIRUDU
|
July 3, 1959 |
|
KANNAN DEVAN HILLS PRODUCE COMPANY LTD Vs. THEIR STAFF
|
January 9, 1959 |
|
KANNU PILLAI Vs. PANKAJAKSHI
|
September 28, 1959 |
|
KANTHASWAMI PILLAI Vs. SIVARAMA PILLAI
|
October 20, 1959 |
|
KARTHIYAYANI Vs. GOVINDAN
|
December 22, 1959 |
|
KARUPPA VALAYAN Vs. STATE OF KERALA
|
October 30, 1959 |
|
KATHREENA Vs. TRICHUR COCHIN NATIONAL BANK LTD
|
July 22, 1959 |
|
KESAVA PILLAI RAMAKRISHNA PILLAI Vs. DAKSHYANI AMMA THANKAMMA
|
March 9, 1959 |
|
KESAVAN EMBRANTHIRI Vs. KRISHNAN EMBRANTHIRI
|
February 16, 1959 |
|
KESAVAN NAIR Vs. STATE
|
July 9, 1959 |
|
KESAVAN NAMBOODIRI Vs. NARAYANA MENON
|
October 23, 1959 |
|
KESAVAN SREEDHARAN Vs. STATE
|
July 29, 1959 |
|
KOCHAPPAN ALIAS THOMAYI Vs. STATE
|
May 29, 1959 |
|
KOCHUKUNJU KURUP Vs. CHANDRAMATHIYAMMA
|
July 8, 1959 |
|
KOCHUKUTTA MENON Vs. VAREED
|
July 16, 1959 |
|
KOCHUNARAYANA PILLAI Vs. OCHUPADMANABHA PILLAI
|
February 13, 1959 |
|
KORU Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1959 |
|
KOTTAYAM MUNICIPALITY Vs. TRADING CORPORATION LTD
|
August 11, 1959 |
|
KOTTAYAM ORIENT BANK LTD Vs. V C KURIAN
|
November 5, 1959 |
|
KRISANA PILLAI Vs. STATE
|
November 26, 1959 |
|
KRISHANKUTTY Vs. PADMANABHA MENON
|
August 6, 1959 |
|
KRISHNA BHATT Vs. MUKUNDA PRABHU
|
July 3, 1959 |
|
KRISHNA IYER T V EXECUTORS OF THE WILL OF Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1959 |
|
KRISHNA MENON Vs. KUTHIRAVATTATHU ESTATE MANAGER
|
July 7, 1959 |
|
KRISHNA PILLAI Vs. STATE OF KERALA
|
September 18, 1959 |
|
KRISHNA PILLAI Vs. MUNICIPAL COMMISSIONER ALLEPPEY
|
December 7, 1959 |
|
KRISHNAMMA NAIDU Vs. KRISHNA IYER
|
June 16, 1959 |
|
KRISHNAN Vs. KUNJU
|
September 3, 1959 |
|
KRISHNAN ACHARI Vs. PARTHASARATHI
|
June 3, 1959 |
|
KRISHNAN GOPALAN Vs. GOPALAN GANGADHARAN
|
August 27, 1959 |
|
KRISHNAN NAIR Vs. VELAYUDHAN
|
June 29, 1959 |
|
KRISHNAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD
|
January 2, 1959 |
|
KRISHNAN NAMBOODIRI Vs. CHERIA KESAVAN NAMBOODIRI
|
January 27, 1959 |
|
KRISHNAN SANKARAN Vs. SANKARAN CHANNAR
|
November 6, 1959 |
|
KRISHNAN SREEDHARAN Vs. GOVINDAN CHELLAPPAN
|
March 25, 1959 |
|
KRISHNASWAMY Vs. STATE OF KERALA
|
August 31, 1959 |
|
KUMARAN Vs. PANCHAYAT BOARD BADAGARA
|
February 5, 1959 |
|
KUMARASWAMI REDDIAR S Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1959 |
|
KUNCHIKAVU Vs. KESAVAN NAYAR
|
June 10, 1959 |
|
KUNCHIPENNAMMA Vs. SUBRAMANIYA IYER
|
November 16, 1959 |
|
KUNHAMMAD KUTTY Vs. DISTRICT BOARD REVENUE INSPECTOR BADAGARA
|
October 16, 1959 |
|
KUNHI LEKSHMI ALIAS LEELA AMMA Vs. R RUGMANI ALIAS SUBHADRA AMMA
|
March 4, 1959 |
|
KUNHI RAMAN AMBALAVASI Vs. LEKSHMI DEVI AMMAL
|
August 18, 1959 |
|
KUNHIBI Vs. LAND ACQUISITION OFFICERKOZHIKODE
|
February 25, 1959 |
|
KUNHIRAMAN Vs. SPECIAL RANGE OFFICER
|
June 1, 1959 |
|
KUNHOOTTY ALIAS ULAHANNAN Vs. STATE
|
April 18, 1959 |
|
KUNHOOTY ALIAS ULAHANNAN Vs. STATE
|
April 1, 1959 |
|
KUNHUTTY SAHIB Vs. VEERAMKUTTY
|
September 9, 1959 |
|
KUNJAMNIA Vs. GOVINDA KURUKKAL
|
October 28, 1959 |
|
KUNJARU Vs. STATE OF KERALA
|
March 3, 1959 |
|
KUNJARU Vs. STATE OF KERALA
|
March 30, 1959 |
|
KUNJI IMBIRAYI Vs. SUB JUDGE BADAGARA
|
July 15, 1959 |
|
KUNJU KUNJU Vs. STATE OF KERALA
|
October 30, 1959 |
|
KUNJU MOHAMMAD Vs. STATE OF KERALA
|
September 2, 1959 |
|
KURIAKKU Vs. RAMAM NAIR
|
July 9, 1959 |
|
KURIAKOSE Vs. THOMAS
|
January 6, 1959 |
|
KURIAN Vs. MANDAKUMARAN ALIAS KUNJUKUNJU
|
December 16, 1959 |
|
KURUVILA Vs. GOPALAN NARAYANA PANICKER
|
September 2, 1959 |
|
KURUVILA ANNA Vs. VARGHESE ANNA
|
April 3, 1959 |
|
KURUVILLA Vs. KURUVILLA
|
February 12, 1959 |
|
KUTTAN PILLAI Vs. GOVERNMENT OF TC
|
June 12, 1959 |
|
KUTTI ENURI NETHIAR Vs. UNION TIMBER TRADERS
|
June 19, 1959 |
|
KUTTI KUNHUNNI RAJA Vs. KUTHIRAVATTATH NAIRS ESTATE
|
December 16, 1959 |
|
LAKSHMI AMMA Vs. RAMA IYER
|
February 23, 1959 |
|
LEKSHMI Vs. KRISHNAN
|
August 27, 1959 |
|
LEKSHMI AMMAL Vs. TRAVANCORE DEVASWOM BOARD
|
January 12, 1959 |
|
LEKSHMIKUTTY NEITHIAR Vs. AMMU & OTHERS
|
March 16, 1959 |
|
LEKSHMIKUTTY NETHIAR Vs. AMMU
|
March 26, 1959 |
|
LEKSHMINARAYANAN POTTI Vs. BHARGAVI ANTHARJANAM
|
March 18, 1959 |
|
LILADHAR MULJI Vs. INSPECTOR OF FACTORIES
|
July 10, 1959 |
|
LONAKUTTY Vs. PORANCHU
|
January 2, 1959 |
|
LONAN ALEXANDER Vs. KRISHNAKURUP
|
September 24, 1959 |
|
LONAPPAN Vs. SUB-COLLECTOR PALGHAT
|
January 9, 1959 |
|
M ALAVI Vs. STATE
|
March 18, 1959 |
|
M O CHERIAN Vs. KERALA STATE
|
January 5, 1959 |
|
M PERES AND SONS Vs. PETER ALIAS PURAVATH
|
August 14, 1959 |
|
M S KADAMBALITHAYA Vs. BEEPATHUMMA
|
October 7, 1959 |
|
M V ITTICHERIA Vs. STATE
|
January 5, 1959 |
|
M VELAYUDHAN Vs. STATE OF KERALA
|
October 5, 1959 |
|
M VELAYUDHAN Vs. STATE OF KERALA
|
September 28, 1959 |
|
MADHAVI Vs. KESAVA PANICKER
|
October 22, 1959 |
|
MADHAVI AMMA Vs. PARAMU
|
September 11, 1959 |
|
MAHABALA SHETTY Vs. B ANANDA BALIGA
|
June 8, 1959 |
|
MAHAGANAPATHY DEVASWOM Vs. STATE OF KERALA
|
November 6, 1959 |
|
MALABAR INDUSTRIAL CO Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
|
March 31, 1959 |
|
MALATHI AMMA Vs. KALLYANIKUTTY AMMA
|
October 27, 1959 |
|
MAMAN Vs. RANGA IYER
|
January 9, 1959 |
|
MAMMUNHI Vs. KUNHIBI
|
October 16, 1959 |
|
MANAGEMENT OF THE SNV SADANAM Vs. GENERAL SECRETARY TRIVANDRUM TALUK HOTEL WORKERS UNION
|
June 12, 1959 |
|
MANIKKAN NAIR Vs. MADHAVAN NAIR
|
February 2, 1959 |
|
MANNAYI ALIAS MARY Vs. KUNJAN
|
October 21, 1959 |
|
MANNI Vs. PARU
|
October 1, 1959 |
|
MARIAM BEEVI Vs. RAGHAVAN
|
January 6, 1959 |
|
MARIAMMA Vs. CHARAGHAN
|
April 2, 1959 |
|
MARIMUTHU CHETTIAR Vs. STATE OF KERALA
|
January 22, 1959 |
|
MARIYAMMA Vs. THRESIAMMA
|
August 11, 1959 |
|
MATHAI Vs. STATE OF KERALA
|
November 9, 1959 |
|
MATHAI ALIAMMA Vs. SARASWATHI ANTHERJANAM
|
June 25, 1959 |
|
MATHEW Vs. REGIONAL TRANSPORT AUTHORITY KOTTAYAM
|
January 13, 1959 |
|
MATHEW Vs. REGIONAL TRANSPORT AUTHORITYKOTTAYAM
|
February 17, 1959 |
|
MOHAMMAD NINAVE RAWTHER Vs. NEELACANDAN
|
October 27, 1959 |
|
MOHAMMED RAWTHER PERIA MEERAN RAWTHER Vs. CATHOLIC BANK OF INDIA LTD
|
February 5, 1959 |
|
MOOSA Vs. STATE
|
March 26, 1959 |
|
MOTOR SERVICE SYNDICATE Vs. SECRETARY ROAD TRAFFIC BOARD QUILON
|
January 13, 1959 |
|
MUHAMMED ISMAIL Vs. SARAMMAL
|
November 13, 1959 |
|
MUNICIPAL COMMISSIONER Vs. KALI SEKHARAN
|
May 25, 1959 |
|
MUNICIPAL HEALTH OFFICER, CANNORE Vs. PARAMMAL ANANDAN
|
February 26, 1959 |
|
MYTHEEN KUNJU Vs. STATE
|
February 12, 1959 |
|
MYTHEEN KUNJU Vs. STATE
|
July 10, 1959 |
|
N P SANKARAN NAIR Vs. P V RAMA IYER
|
September 8, 1959 |
|
N RAMADASA KAMATH Vs. M KALLIANI
|
February 25, 1959 |
|
NABISA UMMAL Vs. CHERIAN
|
November 11, 1959 |
|
NADUVATH MAHAMMED Vs. RAMAN NAMBUDIRIPAD
|
March 24, 1959 |
|
NALLATHAMPI CHELLAYYAN Vs. GOVINDA PILLAI NARAYANA PILLAI
|
December 5, 1959 |
|
NARASINGA SHENOI Vs. MADHAVA PRABHU
|
January 20, 1959 |
|
NARAYANA DAS HARIDAS Vs. JOSNA BANK LTD
|
September 3, 1959 |
|
NARAYANA PILLAI Vs. SARADA
|
September 7, 1959 |
|
NARAYANAN Vs. KUNJU
|
October 13, 1959 |
|
NARAYANAN Vs. STATE
|
March 4, 1959 |
|
NARAYANAN NAIR Vs. PARUKUTTY AMMA
|
October 7, 1959 |
|
NARAYANAN NAMBIAR Vs. RAMAN
|
June 24, 1959 |
|
NARAYANAN NAMBOODIRIPAD Vs. STATE OF KERALA
|
November 24, 1959 |
|
NARAYANI AMMA Vs. MADHAVI AMMA
|
August 11, 1959 |
|
NEELAKANTAN VELU Vs. GHEERVARGHESE KORUTHU
|
October 16, 1959 |
|
NELLIKKAI ESTATE Vs. ITS WORKMEN
|
August 17, 1959 |
|
NEW MODEL BANK LTD Vs. P A THOMAS
|
September 30, 1959 |
|
OFFICIAL RECEIVER DISTRICT COURT KOTTAYAM Vs. THOMMA
|
October 20, 1959 |
|
OMANA ALIAS PARUKUTTY AMMA Vs. RAMAN NAIR
|
October 30, 1959 |
|
OUSEPH Vs. STATE OF KERALA
|
March 19, 1959 |
|
OUSEPH SOURO Vs. THOMMEN MICHAEL
|
July 23, 1959 |
|
OUSEPH YAKOB Vs. JOSE
|
February 19, 1959 |
|
P HAMMED SAHIB Vs. BEEVI ISHA UMMA
|
October 20, 1959 |
|
P I GEORGE Vs. STATE
|
July 29, 1959 |
|
P K GEORGE Vs. ERNAKULAM MUNICIPALITY
|
April 1, 1959 |
|
P K NAYAR Vs. RAGHAVA MENON
|
July 13, 1959 |
|
P M JOHN Vs. DIVISIONAL MANAGERLIFE INSURANCE CORPORATION OF INDIA AND
|
December 18, 1959 |
|
P S NARAYANA IYER Vs. SUBRAMONIA IYER
|
October 7, 1959 |
|
P V MOHAMMED Vs. COLLECTOR OF PALGHAT
|
July 9, 1959 |
|
P. J. MATHAI Vs. C. P. SCHARIA
|
June 2, 1959 |
|
PADMANABHA PILLAI Vs. STATE
|
September 28, 1959 |
|
PADMANABHA PILLAI Vs. ANNAMMA
|
September 9, 1959 |
|
PADMANABHAN NAIR Vs. VASUDEVAN NAIR
|
July 31, 1959 |
|
PAILY Vs. STATE OF KERALA
|
October 26, 1959 |
|
PAKKIER KOCHU THAMPI Vs. UTHUMMAN
|
July 20, 1959 |
|
PALACE ADMINISTRATION BOARDTRIPUNITHURA Vs. STATE OF KERALA
|
August 27, 1959 |
|
PANCHAYAT OFFICER THODUPUZHA Vs. JOSEPH KURIAKOSE
|
December 18, 1959 |
|
PANKAJAKSHAN PILLAI Vs. LEKSHMI AMMA
|
September 7, 1959 |
|
PARAMESWARA MENON Vs. BHASKARAN
|
October 20, 1959 |
|
PARAMESWARA MENON Vs. ANTHONY
|
August 14, 1959 |
|
PARAMESWARAN MOOTHATHU Vs. VASUDEVA KURUP
|
July 7, 1959 |
|
PARAMESWARAN PILLAI Vs. STATE OF KERALA
|
December 22, 1959 |
|
PAREEKUTTY HAJI Vs. PARAMESWARAN NAMBOODIRI
|
March 17, 1959 |
|
PARVATHI SANKARAN Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1959 |
|
PAUL Vs. STATE OF KERALA
|
August 31, 1959 |
|
PAVITRI Vs. KATHEESUMMA
|
January 6, 1959 |
|
PAYI Vs. STATE
|
August 27, 1959 |
|
PHILIP Vs. BATA SHOE CO LTD
|
August 7, 1959 |
|
PHILIP Vs. STATE OF KERALA & OTHERS
|
March 4, 1959 |
|
PHILIPOSE KURIAN Vs. BABBARA MARY LOPEZ
|
July 23, 1959 |
|
PONNAMMA Vs. DEVASIA
|
July 9, 1959 |
|
POPULAR BANK LTD Vs. STATE
|
March 26, 1959 |
|
POULOSE Vs. PADMINI KUNHAMMA
|
March 3, 1959 |
|
PRABHAKARA MENON Vs. STATE OF KERALA
|
October 29, 1959 |
|
PRABHAKARA MENON Vs. GOPALA MENON
|
December 10, 1959 |
|
PUNNEN PUNNEN Vs. VARKEY ANNA
|
February 6, 1959 |
|
PURANCHU CHACKO Vs. JOSEPH KUNJU
|
September 22, 1959 |
|
R K V MOTORS AND TIMBERS LTD Vs. REGIONAL TRANSPORT AUTHORITYTRIVANDRUM
|
April 7, 1959 |
|
RAGHAVAN NAIR Vs. DANIEL
|
November 10, 1959 |
|
RAGHAVAN PILLAI Vs. GOURIKUTTY AMMA
|
August 21, 1959 |
|
RAJALEKSHMI MOTOR SERVICEKOZHIKODE Vs. GOVT OF KERALA
|
December 1, 1959 |
|
RAJAMMA Vs. KARTHIAYANI AMMA
|
March 17, 1959 |
|
RAMA RAO Vs. KRISHNAMMA
|
February 23, 1959 |
|
RAMA VARMA VALIYA RAJA Vs. INSPECTOR H R AND C E ADN DEPT CANNANORE
|
July 2, 1959 |
|
RAMAKRISHNAN Vs. STATE TRANSPORT APPELLATE TRIBUNALERNAKULAM
|
October 30, 1959 |
|
RAMAN BALAN Vs. STATE
|
August 5, 1959 |
|
RAMAN NAMBOODIRI Vs. CHALDEAN SYRIAN BANK LTD
|
February 12, 1959 |
|
RAMAN NAMBOOTHIRI Vs. VISHNU NAMBOOTHIRIı
|
August 14, 1959 |
|
RAMAN NARAYANAN Vs. MATHEVAN NARAYANAN
|
January 27, 1959 |
|
RAMAN NARAYANAN Vs. CHATHUNNY
|
March 18, 1959 |
|
RAMAN PILLAI Vs. CHACKO
|
November 6, 1959 |
|
RAMAN SAMEERANAN Vs. RAMAN VARUNAN
|
July 20, 1959 |
|
RAMAN VELAYUDHAN Vs. VELAYUDHAN SREEDHARAN
|
January 29, 1959 |
|
RAMCO TEXTILES Vs. UNION OF INDIA
|
December 3, 1959 |
|
RAMUNNI KURUP Vs. CHIRUTHA
|
September 30, 1959 |
|
RAPHEL Vs. STATE
|
July 1, 1959 |
|
RATNAMMA Vs. GOVINDAN
|
November 6, 1959 |
|
RAVIKRISHNA WEAVING MILLS PRIVATE LTD Vs. STATE OF KERALA AND TWO ORS
|
July 28, 1959 |
|
REV FR JOSE CALLIAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 11, 1959 |
|
RICHARD SALDANA Vs. STATE
|
November 13, 1959 |
|
S K G S B SAMOOHAM Vs. KODUNGALLUR SRI KRISHNASWAMY DEVASWOM
|
March 5, 1959 |
|
S KUMARASWAMI REDDIAR Vs. CIT
|
March 20, 1959 |
|
S M KADIRSA RAWTHER Vs. K SHANMUGHA MUDALIAR
|
November 27, 1959 |
|
SACHIDANANDA PANICKER Vs. DIRECTOR OF STATE TRANSPORT DEPARTMENT
|
July 7, 1959 |
|
SADASIVAN PILLAI Vs. STATE
|
March 25, 1959 |
|
SADHOO BEEDI DEPOT Vs. STATE OF KERALA
|
December 22, 1959 |
|
SANGAMESWARA IYER Vs. KRISHNA IYER
|
September 23, 1959 |
|
SANI Vs. CHANDRIKA
|
March 3, 1959 |
|
SANITARY INSPECTOR KUNNAMKULAM Vs. IYYAVU
|
November 5, 1959 |
|
SANITARY INSPECTORQUILON MUNICIPALITY Vs. VARARAJU
|
February 17, 1959 |
|
SANKARAN CHETTIAR Vs. K RAMAKRISHNA PILLAI
|
August 4, 1959 |
|
SANKARAN NAMBUDIRIPAD Vs. RAMAN NAMBUDIRI
|
November 18, 1959 |
|
SAROJINI AMMA Vs. KRISHNAN
|
August 4, 1959 |
|
SAVITRI ANTHARJANAM Vs. EAPPEN
|
February 20, 1959 |
|
SCARIA THOMAS Vs. NEELAKANTA IYER KRISHNA IYER
|
September 28, 1959 |
|
SEBASTIAN GEORGE Vs. VELAYUDHAN NARAYANA PILLAI
|
December 7, 1959 |
|
SEKU ROWTHOR Vs. RUGMANI AMMA
|
November 16, 1959 |
|
SESHADRI IYER Vs. LEKSHMI AMMAL
|
November 11, 1959 |
|
SIMON Vs. RTA ALLEPPEY
|
February 23, 1959 |
|
SIVARAJAN Vs. STATE
|
January 7, 1959 |
|
SIVASANKARAN PILLAI Vs. STATE OF KERALAÄ
|
August 4, 1959 |
|
SOUTH INDIA CORPORATION Vs. ALL KERALA CASHEWNUT FACTORY WORKERS FEDERATION QUILON
|
September 9, 1959 |
|
SREEDEVI KUTTY Vs. NARAYANASWAMY
|
September 7, 1959 |
|
SREEDHARAN KANAKKAPPILLA Vs. SREEDHARAN NAMBEESAN
|
August 24, 1959 |
|
SREEDHARAN NAMBIAR Vs. NARAYANAN NAMBIAR
|
October 27, 1959 |
|
SREEDHARAN PILLAI Vs. STATE
|
August 11, 1959 |
|
SREEDHARAN PILLAI Vs. NARAYANA PILLAI
|
March 2, 1959 |
|
SRIDEVI AMMA Vs. VENKITAPARASURAMA AYYAN
|
January 27, 1959 |
|
STAR TILE WORKS LTD. Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
February 6, 1959 |
|
STATE Vs. PAPPACHAN
|
February 12, 1959 |
|
STATE Vs. MOHAMMED IBRAHIM
|
February 13, 1959 |
|
STATE Vs. MADHAVAN NAIR
|
March 23, 1959 |
|
STATE Vs. MATHAI
|
March 10, 1959 |
|
STATE Vs. KUNCHU
|
June 1, 1959 |
|
STATE Vs. S V NATESA GOUNDER
|
June 10, 1959 |
|
STATE Vs. P K ACHUTHAN
|
August 13, 1959 |
|
STATE Vs. JOHN GEORGE
|
August 21, 1959 |
|
STATE Vs. JOHN ABRAHAM
|
July 29, 1959 |
|
STATE Vs. THEYYAN
|
August 10, 1959 |
|
STATE Vs. K M MATHEW ALIAS SUNNY
|
June 30, 1959 |
|
STATE Vs. GEORGE FERNANDIZ
|
July 9, 1959 |
|
STATE Vs. KOCHU
|
July 24, 1959 |
|
STATE Vs. JOSEPH
|
July 14, 1959 |
|
STATE Vs. THOMMI
|
October 1, 1959 |
|
STATE Vs. FOREST RANGE OFFICER
|
September 4, 1959 |
|
STATE Vs. ABRAHAM ALIAS KUNJUKUTTY
|
August 25, 1959 |
|
STATE Vs. GANGADHARAN
|
November 5, 1959 |
|
STATE Vs. THOMAS ABRAHAM ALIAS KUNJUKUTTY
|
August 5, 1959 |
|
STATE OF KERALA Vs. OUSEPH DEVASYA
|
November 9, 1959 |
|
STATE OF KERALA Vs. THOMMA KOCHUTHOMA
|
November 13, 1959 |
|
STATE OF KERALA Vs. KUNJAPPANı
|
November 12, 1959 |
|
STATE OF KERALA Vs. MATHAI
|
September 3, 1959 |
|
STATE OF KERALA Vs. THOMMA KOCHUTHOMMA
|
January 13, 1959 |
|
STATE OF KERALA Vs. APPU
|
October 26, 1959 |
|
STATE OF KERALA Vs. RAGHAVAN
|
April 3, 1959 |
|
STATE OF KERALA Vs. SADASIVAN PILLAI
|
March 25, 1959 |
|
STATE OF KERALA Vs. SUBBALAKSHMI
|
December 18, 1959 |
|
STATE OF KERALA Vs. K M CHERIA ABDULLA AND COMPANY
|
December 2, 1959 |
|
SUBBODHAYA CORPORATION Vs. STO TRIVANDRUM
|
February 16, 1959 |
|
SUBBU CHETTIAR Vs. AYYAVU CHETTIAR
|
March 12, 1959 |
|
SUBEDA Vs. STATE OF KERALA
|
July 9, 1959 |
|
SUBHODAYA CORPORATION TRIVANDRUM Vs. SALES TAX OFFICER AND ANOTHER
|
February 16, 1959 |
|
SUBRAMONIA IYER Vs. RAMAKRISHNA IYER
|
July 20, 1959 |
|
SUBRAMONIA NADAR Vs. PURUSHOTHAM RAMJEE AND CO
|
January 6, 1959 |
|
SUBRAMONIA PILLAI Vs. PADMANABHA PILLAI
|
June 23, 1959 |
|
SUPERINTENDENT NELLIKAI ESTATE Vs. THEIR WORKMEN
|
August 10, 1959 |
|
SWADESI BANK LTD Vs. M M DANIEL
|
September 3, 1959 |
|
T J JOSEPH Vs. MUNICIPAL COUNCIL PALAI
|
November 18, 1959 |
|
T S THOMAS Vs. STATE
|
June 8, 1959 |
|
T V KRISHNA IYER Vs. CIT
|
December 9, 1959 |
|
THANKAMMA Vs. CHACKI AMMA
|
December 18, 1959 |
|
THANKAPPAN ALIAS Vs. T APPAN V STATE OF KERALA
|
December 5, 1959 |
|
THANKAPPAN ASARI Vs. PANKAJAKSHI
|
July 16, 1959 |
|
THARAVAI KUTTI Vs. P KADUNGON
|
September 23, 1959 |
|
THOMA Vs. THANKAMMA
|
October 30, 1959 |
|
THOMAS ALIAS THOMMACHAN Vs. STATE
|
April 2, 1959 |
|
THOMAS MATHEW Vs. OOMMEN SIMON
|
October 13, 1959 |
|
THOMMEN Vs. ROSA
|
December 10, 1959 |
|
TRAVANCORE FORWARD BANK LIMITED Vs. STATE
|
February 27, 1959 |
|
TULSIDAS MULJI Vs. EBRAHIMJEE
|
August 7, 1959 |
|
UMAPRABHA THAMPURATTI Vs. STATE OF KERALA
|
December 1, 1959 |
|
UMMINI Vs. SARIBA
|
December 18, 1959 |
|
UMMINI KALI Vs. NARAYANA PILLAI
|
March 9, 1959 |
|
UNNI PILLAI Vs. SREEDHARAN
|
August 18, 1959 |
|
UNNIRI KANNAN Vs. STATE
|
July 22, 1959 |
|
URMESE Vs. STATE OF KERALA
|
August 12, 1959 |
|
UTHUP Vs. KURIAN KATHANAR
|
March 18, 1959 |
|
UTHUPPU Vs. VARKI
|
March 3, 1959 |
|
V CRUZ Vs. FR ANTONY JOHN
|
July 16, 1959 |
|
V DAMADARAN Vs. STATE
|
September 10, 1959 |
|
V DAMODARAN Vs. DIRECTOR STATE TRANSPORT DEPARTMENT TRIVANDRUM
|
June 26, 1959 |
|
V G K BUS SERVICE LTD Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL
|
January 30, 1959 |
|
V K S REDDIAR Vs. MUNICIPAL CORPORATION TRIVANDRUM
|
February 23, 1959 |
|
V R MORRIS Vs. VEERA DCRUZ
|
July 9, 1959 |
|
VALLABHDAS KANJI Vs. INDUSTRIAL TRIBUNAL ALLEPPY
|
January 20, 1959 |
|
VARADARAJA IYER Vs. KRISHNA IYER
|
May 21, 1959 |
|
VARGHESE Vs. KESAVAN
|
May 28, 1959 |
|
VARKEY THOMAS Vs. STATE OF KERALA
|
November 6, 1959 |
|
VARKEY THOMAS Vs. STATE OF KERALA
|
December 16, 1959 |
|
VARKI Vs. THOMAS
|
June 11, 1959 |
|
VASU EZHUTHASSAN Vs. PRESIDENT OF KOLAZHY PANCHAYAT
|
March 13, 1959 |
|
VASUDEVAN Vs. STATE OF KERALA
|
March 13, 1959 |
|
VASUDEVAN ASHTAMOORTHI NAMBOODIRI Vs. RAMAYYAN
|
July 22, 1959 |
|
VAVA KUNU MYTHEEN KUNJU Vs. KESAVAN PILLAI
|
November 13, 1959 |
|
VELAYUDHAN NILAKANTAN Vs. STATE OF KERALA
|
December 21, 1959 |
|
VELAYUDHAN PILLAI Vs. STATE
|
April 9, 1959 |
|
VELU GOPALAN Vs. INCOME TAX OFFICER
|
March 23, 1959 |
|
VIJAYAN Vs. STATE OF KERALA
|
June 22, 1959 |
|
WORKMEN OF PARVATHY MILLS Vs. INDUSTRIAL TRIBUNAL AND TWO ORS
|
July 21, 1959 |
LOGIN