|
A APPUKUTTAN PILLAI Vs. THIRUVADINATHA PILLAI
|
March 27, 1958 |
|
A NARAYANAN NAIR Vs. MOYU
|
June 13, 1958 |
|
ABDUL KADIR Vs. NOOR MOHAMMED SAIT
|
December 17, 1958 |
|
ABDUL KAREEM Vs. ISMAIL SHARIFF
|
March 6, 1958 |
|
ABDULLA Vs. AYISUMMA
|
October 7, 1958 |
|
ABDULLA Vs. AYISUMMA
|
October 11, 1958 |
|
ABDULLA KOYA HAJI Vs. IMBICHIPATHUMMA BI
|
March 3, 1958 |
|
ABRAMAI Vs. COMMISSIONER OF SALES TAX KERALA STATE TRIVANDRUM
|
March 4, 1958 |
|
ACHU Vs. CHANDKURHAN
|
June 30, 1958 |
|
ACHUTHA MENON Vs. ANNA CHERIAN
|
October 14, 1958 |
|
ADAM UMMA Vs. MAMMU MAMMAD
|
March 10, 1958 |
|
AGRICULTURAL INCOME TAX APPELLATE TRIBUNAL TRIVENDRUM Vs. C S SRILALAN
|
March 24, 1958 |
|
AIYAPPAN SANKU Vs. RAGHAVA KAIMAL
|
October 6, 1958 |
|
ALI MAMMAD KUNHI Vs. KUNHI RAMAN NAIR
|
July 29, 1958 |
|
AMAD MAMMAD Vs. UNICHAMAN
|
March 10, 1958 |
|
ANDREW DECRUIZ Vs. ANNIE
|
May 26, 1958 |
|
ANTHONI VARGHESE Vs. PRABHAKARAN PILLAI
|
March 31, 1958 |
|
APPU AATIYOTI Vs. KRISHNAN NAMBIAR
|
February 3, 1958 |
|
APPU VASUDEVAN Vs. R VISWALAKSHMI
|
December 1, 1958 |
|
ARTHUR IMPORT AND EXPORT CO Vs. COLLECTOR OF CUSTOMS COCHIN
|
January 13, 1958 |
|
ASSANKUTTY Vs. CHINDAN
|
February 19, 1958 |
|
AUGUSTINE Vs. PORT OF COCHIN
|
August 12, 1958 |
|
AVULLA HAJEE Vs. MAMMU
|
September 12, 1958 |
|
BALAKRISHNAN Vs. THE DIRECTOR OF HANDLOOMS
|
September 30, 1958 |
|
BANWARILAL JHUNJHUNWALLA Vs. UNION OF INDIA
|
March 26, 1958 |
|
BEEYYATHUMMA Vs. MOIDIN HAJI
|
March 26, 1958 |
|
BETHANY RUBBER ESTATE Vs. INDUSTRIAL TRIBUNAL QUILON
|
March 20, 1958 |
|
C G JANARDHANAN Vs. JOSEPH
|
February 11, 1958 |
|
C I ABRAHAM Vs. INDUSTRIAL TRIBUNAL NO II ERNAKULAM
|
June 11, 1958 |
|
C K ACHUTHAN Vs. STATE OF KERALA
|
July 7, 1958 |
|
C K VISWANATHA IYER Vs. K VITHAL RAO
|
September 15, 1958 |
|
C NARAYANA PILLAI Vs. INDUSTRIAL TRIBUNAL ALLEPPY
|
November 17, 1958 |
|
C R CHANDRASEKHARA MENON Vs. STATE
|
May 16, 1958 |
|
CATHOLIC BANK OF INDIA LTD Vs. VENKATA SUBRAMONIA IYER
|
June 18, 1958 |
|
CHACKO Vs. CHACKO
|
September 29, 1958 |
|
CHACKO Vs. STATE OF KERALA
|
October 14, 1958 |
|
CHANDI Vs. STATE OF TRAVANCORE
|
December 1, 1958 |
|
CHATHAN KUNJUKUNJU Vs. STATE
|
August 19, 1958 |
|
CHATHUKUTTY Vs. STATE OF KERALA
|
November 18, 1958 |
|
CHATHUKUTTY RARUPUTTY Vs. SAIT NAGJEE PURUSHOTAM AND CO. LTD.
|
June 26, 1958 |
|
CHEEKEN PAILY Vs. ABDUR RAHIMAN
|
January 13, 1958 |
|
CHEERAN MATHUKUTTY Vs. MATHUKUTTY
|
September 15, 1958 |
|
CHEETHA ALIAS AMMUKUTTY Vs. SANKARANKUTTY NAIR
|
April 2, 1958 |
|
CHERIAN Vs. INCOME TAX OFFICER
|
September 12, 1958 |
|
CHERIAN LOOKOSE Vs. NARAYANA PILLAI GOPALA PILLAI
|
August 19, 1958 |
|
CHINNA ALIAS LEKSHMIKUTTY AMMA Vs. MUHAMMAD ALI
|
January 15, 1958 |
|
CHINNAN KESAVAN Vs. GOURI AMMA
|
July 23, 1958 |
|
CHIRUTHAKUTTY Vs. CHANDUKUTTY NAMBIAR
|
February 10, 1958 |
|
CHOODAMANI N S Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1958 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
|
March 18, 1958 |
|
COMMISSIONER OF INCOME TAX Vs. KOZHIKODE WYANAD MOTOR SERVICE LIMITED
|
November 20, 1958 |
|
COMMISSIONER OF INCOME TAX Vs. HELEN RUBBER INDUSTRIES LTD
|
October 31, 1958 |
|
DAMODARAN Vs. KARIMBA PLANTATIONS CO. LTD. & OTHERS
|
December 18, 1958 |
|
DAS ISAAC Vs. NARAYANAN
|
July 21, 1958 |
|
DAVASIA YOHANNAN Vs. STATE
|
February 5, 1958 |
|
DHARAMSAY KAPURCHAND GANDHI Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1958 |
|
EAPEN MATHAI Vs. ABDUL KADIR KUNJU
|
June 6, 1958 |
|
EASWARAN CHETTIAR Vs. VALIA MANNADIAR
|
March 24, 1958 |
|
EDAPALLY VALIA RAJA Vs. CHACKO
|
June 10, 1958 |
|
EMUNNI PANIKKER Vs. KRISHNA PANIKKER
|
July 7, 1958 |
|
ERANIMOS ITHACK Vs. PARAMESWARAN PILLAI GOPALA PILLAI
|
December 23, 1958 |
|
FEROKE MATCH WORKS Vs. LABOUR COURT
|
November 25, 1958 |
|
FIRM SULAIMAN HASSAN AND SONS ALLEPPEY Vs. COMMISSIONER OF INCOME-TAX BANGALORE
|
June 18, 1958 |
|
FOOD INSPECTOR KOZHIKODE Vs. PUNSI DESAI
|
September 30, 1958 |
|
FOOD INSPECTOR MUNICIPAL COUNCIL ALLEPPY Vs. KARUPPAIYA NADAR
|
June 9, 1958 |
|
FOOD INSPECTOR TRIVANDRUM Vs. S KUNJU
|
July 7, 1958 |
|
FOOD INSPECTOR, KOZHIKODE MUNICIPALITY Vs. V.P. UMMAR
|
August 25, 1958 |
|
FRANCIS VITALIS PERIERA Vs. PRAKASI GOMEZ
|
August 7, 1958 |
|
GANGADHARAN Vs. MOMINIC GOMEZ AND OTHERS
|
January 30, 1958 |
|
GEORGE Vs. SOUTH INDIAN BANK LTD
|
October 9, 1958 |
|
GEORGE Vs. STATE
|
September 29, 1958 |
|
GOPALA PANICKAN AND ANOTHER Vs. KUNJI AND OTHERS. RESPONDENTS
|
January 13, 1958 |
|
GOPALAKRISHNA PANICKER Vs. THIRUNAKKARA DEVASWOM
|
August 21, 1958 |
|
GOPALAKRISHNA PILLAI Vs. NARAYANAN
|
July 1, 1958 |
|
GOPALAN Vs. KANNAN
|
March 28, 1958 |
|
GOPALAN ACHARI Vs. CHIEF SECRETARY TO GOVT TRIVANDRUM
|
October 24, 1958 |
|
GOVINDAN KUTTY NAIR Vs. C R DAS
|
November 14, 1958 |
|
GOVINDAN RAMAN Vs. GOVINDAN KESAVAN
|
March 28, 1958 |
|
HAJI P K MOIDOO BROS Vs. STATE OF MADRAS
|
August 6, 1958 |
|
HELEN RUBBER INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1958 |
|
INDIA NUT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1958 |
|
ITHACK JOSEPH Vs. GOURI AMMA
|
December 1, 1958 |
|
ITTOOP MATHEW Vs. S SIVARAMAKRISHNA AIYAR
|
June 26, 1958 |
|
ITTYACHAN Vs. STAT
|
March 31, 1958 |
|
JANAKIKUTTY AMMA Vs. KESAVAN UNNITHAN
|
July 2, 1958 |
|
JANAMMA Vs. KUTTAPPA PANICKER
|
November 24, 1958 |
|
JANARDHANAN Vs. KUPPANDY
|
November 12, 1958 |
|
JANARDHANAN Vs. KUPPANDY
|
November 11, 1958 |
|
JOHN Vs. SHERTHALAI MUNICIPALITY
|
November 18, 1958 |
|
JOSEPH Vs. JOSEPH
|
October 30, 1958 |
|
JOSEPH AUGUSTINE Vs. STATE
|
September 8, 1958 |
|
K ARI Vs. STATE
|
January 13, 1958 |
|
K BHASKARAN Vs. STATE OF KERALA
|
April 3, 1958 |
|
K K RAGHAVAN Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
|
March 10, 1958 |
|
K N RAMACHANDRAN Vs. KANNI VELAN
|
June 10, 1958 |
|
K P AMBADY Vs. K M BALAN
|
July 3, 1958 |
|
K P CHIRUTHEYI AMMA Vs. KERALA VARMA RAJA AVARGAL
|
August 14, 1958 |
|
K S MANAVALAN Vs. REGISTRAR OF COMPANIES TRIVANDRUM
|
December 4, 1958 |
|
KADISUMMA Vs. ABDULRAHIMAN
|
November 2, 1958 |
|
KADISUMMA AND OTHERS Vs. ABDULRAHIMAN AND ANOTHER
|
November 24, 1958 |
|
KAMALAKSHI AMMA SARASWATI AMMA Vs. K BHASKARA MENON
|
September 8, 1958 |
|
KANNAN Vs. KRISHNAN NAIR
|
July 25, 1958 |
|
KATHAVAL SUDALY Vs. ARUMUGHA PANICKER
|
September 1, 1958 |
|
KELAN RAYAPPAN Vs. YAGAPPAN NADAR
|
October 27, 1958 |
|
KELU ALIAS MOOPIL NAIR Vs. COMMISSIONER FOR THE MADRAS HINDU R AND C ENDOWMENTS
|
February 14, 1958 |
|
KELU AYYAPPAN Vs. STATE
|
February 7, 1958 |
|
KESAVAN KRISHNANKUTTY Vs. CHELLAPPAN PILLAI
|
March 20, 1958 |
|
KESAVEN GOVINDAN Vs. JANERDHANAN DAMODARA PLAPPALLI
|
June 10, 1958 |
|
KHADER SHAH Vs. R.T.A. PALGHAT, AND OTHERS
|
July 25, 1958 |
|
KITTU NAIDU Vs. KRISHNAN CHETTY RAMAN CHETTY
|
April 2, 1958 |
|
KOCHU MUHMMAD KUNJU ISMAIL Vs. MOHMMAD KADEJA UMMA
|
September 16, 1958 |
|
KORAH KURIAKKOSE Vs. CHACKO JOSEPH
|
February 20, 1958 |
|
KORAN NAMBIAR Vs. KUNHI KANNAN NAMBIAR
|
June 17, 1958 |
|
KOSHI Vs. A.D. COTTON MILLS LTD. & ANOTHER
|
September 23, 1958 |
|
KOTTAYAM ORIENT BANK Vs. MOOSA RAWTHER
|
August 19, 1958 |
|
KRISHNA BHATTA AND OTHERS Vs. PAMMAKKE AND OTHERS
|
September 15, 1958 |
|
KRISHNA PILLAI Vs. KUNJIKKAVAMMA THAMPURAN
|
January 4, 1958 |
|
KRISHNAN Vs. JOINT DIRECTOR OF INDUSTRIES AND COMMERCE
|
October 16, 1958 |
|
KRISHNAN EZHUTHASSAN Vs. NANIKUTTY AMMA
|
October 9, 1958 |
|
KRISHNAN GOVINDAN Vs. CHINNAMMA CHELLAMMA
|
July 17, 1958 |
|
KRISHNAN NAIR Vs. PHILIP
|
January 30, 1958 |
|
KRISHNAN NAIR Vs. RAYARAPPAN NAIR
|
February 17, 1958 |
|
KRISHNAN NAIR Vs. KUNHIKANNAN NAIR
|
September 3, 1958 |
|
KRISHNAN NAMBUDIRI & OTHERS Vs. KESAVAN NAMBUDIRI & OTHERS
|
December 17, 1958 |
|
KRISHNASWAMI IYER Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1958 |
|
KUMARAN Vs. STATE
|
September 25, 1958 |
|
KUNHAMBOO NAMBIAR Vs. CHINDAN NAMBIAR
|
November 12, 1958 |
|
KUNHAPPU Vs. CHINTAN
|
July 7, 1958 |
|
KUNHEEN MARAKKAR Vs. KUNHIPATHUMMA
|
February 10, 1958 |
|
KUNHI AMMA Vs. NARAYANAN NAMBOORIPAD
|
June 25, 1958 |
|
KUNHI MOHAMMED Vs. STATE
|
July 22, 1958 |
|
KUNHI MOIDEEN KUTTY HAJI Vs. ABDUL KHADER
|
July 8, 1958 |
|
KUNHUKUTTAN NAIR Vs. SUBAKUMARAN
|
March 25, 1958 |
|
KUNHUKUTTY AMMA Vs. RAVUNNI MENON
|
October 28, 1958 |
|
KUNJAN GOPALAN Vs. MAMMU SEETHI
|
July 7, 1958 |
|
KUNJAUSEPH OUSEPH Vs. OUSEPH THOMAS
|
December 3, 1958 |
|
KUNJU MOIDEEN METHARARU Vs. KANDAN
|
August 1, 1958 |
|
KUNNATH TEXTILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 29, 1958 |
|
KURUMPAKOEHIKA Vs. NARAYANA PILLAI
|
March 24, 1958 |
|
KUTTI HASSAN Vs. EXECUTIVE OFFICER
|
September 4, 1958 |
|
KUTTIKRISHNAN NAIR Vs. MADHAVAN NAIR
|
November 26, 1958 |
|
KUTTY SANKARAN NAIR Vs. SANKARAN
|
December 9, 1958 |
|
LAKSHMANA VASUDEVA CO Vs. GOPALAN
|
June 6, 1958 |
|
LAKSHMANAN Vs. KAMAL
|
August 14, 1958 |
|
LAND ACQUISITION OFFICER TELLICHERRY Vs. AMSA
|
May 29, 1958 |
|
LEKSHMI AMMAL Vs. VELAYUDHAN KITTA
|
February 3, 1958 |
|
LIPTONS LTD Vs. MUNICIPAL STO ERNAKULAM
|
August 21, 1958 |
|
LUKA Vs. STATE OF KERALA
|
May 21, 1958 |
|
LUKA Vs. KERALA STATE ELECTRICITY BOARD & ANOTHER
|
October 15, 1958 |
|
M ABRAMAI Vs. COMMISSIONER OF SALES TAX KERALA STATE
|
March 4, 1958 |
|
M APPUKUTTY Vs. STATE
|
September 25, 1958 |
|
M G KOSHI PRESIDENT THE QUILON COTTON MILL WORKERS UNION QUILON Vs. A D COTTON MILLS LTD
|
October 23, 1958 |
|
M K PARAMESWARAN NAIR Vs. SUB-MAGISTRATE KOOTHATTUKULAM
|
February 11, 1958 |
|
M K RAGHAVAN Vs. STATE
|
September 13, 1958 |
|
M M MATHEW Vs. INDUSTRIAL TRIBUNAL ALLEPPY
|
November 26, 1958 |
|
M N KESAVAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
April 2, 1958 |
|
M V ITTYCHERIA Vs. STATE OF KERALA
|
March 19, 1958 |
|
MADAYI KANDOTHI ALIAS CHERIA SANKARAN Vs. CHERUKANDAN SEKHARAN
|
September 1, 1958 |
|
MADHAVAN NAIR Vs. KUNJU NAIR
|
December 21, 1958 |
|
MADHAVAN NAIR Vs. KUNHIKAVAMMA
|
November 13, 1958 |
|
MADHAVAN NAIR Vs. KUNCHU NAIR
|
November 21, 1958 |
|
MALAYALAM PLANTATIONS Vs. COMMISSIONER OF INCOME-TAX MYSORE TRAVANCORE-COCHIN AND
|
September 1, 1958 |
|
MALAYALAM PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1958 |
|
MANICKAM PILLAI SUBBAYYA PILLAI Vs. ASSISTANT REGISTRAR HIGH COURT KERALA TRIVANDRUM
|
March 4, 1958 |
|
MARRY KUNCHERIA Vs. MATHEW
|
July 29, 1958 |
|
MARY C NIDHIRI Vs. K K VARGHESE
|
June 12, 1958 |
|
MARY NINAN Vs. OFFICIAL RECEIVER KOTTAYAM DISTRICT COURT
|
December 17, 1958 |
|
MATHAI THOMMEN Vs. STATE
|
October 17, 1958 |
|
MATHAI ULAHANNAN Vs. KORA POTHEN
|
June 30, 1958 |
|
MATHAN PHILIP Vs. ITHAK
|
November 28, 1958 |
|
MATHEVI BHARGAVI Vs. AYYAPPAN KOCHAN
|
May 16, 1958 |
|
MATHEW CHACKO Vs. P C CHERIAN
|
November 4, 1958 |
|
MATHEW DEVARIA Vs. GRAND EASTERN BANK LTD
|
October 24, 1958 |
|
MATHEW OOMMUMMEN Vs. KOCHUMATHEN VAIDYAN
|
August 8, 1958 |
|
MAYANKUTTY Vs. PARUKUTTY AMMA AND ANOTHER
|
November 26, 1958 |
|
MEERA SAHIB LABBA MOHAMED ALI Vs. MEERAVU HAJEE
|
January 28, 1958 |
|
MOHAMED BEZA BUSHERI AND CO BOMBAY Vs. THARANATH SHET
|
May 27, 1958 |
|
MOHAMMED NINAVE RAWTHER Vs. NEELAKANDAN
|
December 1, 1958 |
|
MUHAMMADKUTTY HAJI Vs. VASUDEVAN NAMBOODIRI
|
June 27, 1958 |
|
MUHAMMED AND OTHERS Vs. RAMAKRISHNA IYER AND OTHERS
|
March 21, 1958 |
|
MUNICIPAL HEALTH OFFICER KOZHIKODE Vs. VELU CHEKKUTTY
|
June 2, 1958 |
|
MUNICIPAL HEALTH OFFICER, KOZHIKODE Vs. CHEKKUTTY
|
June 9, 1958 |
|
MUSALIAR INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
|
February 5, 1958 |
|
N DAMODARAN NAIR Vs. STATE
|
December 23, 1958 |
|
N GOPALAN Vs. CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
|
February 17, 1958 |
|
N MADHAVAN UNNITHAN Vs. STATE
|
October 15, 1958 |
|
N N ANANTHANARAYANA IYER Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER
|
November 7, 1958 |
|
N S PRABHAKARAN Vs. STATE
|
February 17, 1958 |
|
N V THOMAS Vs. STATE
|
July 10, 1958 |
|
NANI KUNJUKRISHNAN Vs. PADMANABHA PILLAI KRISHNA PILLAI
|
May 16, 1958 |
|
NARAYANA IYER Vs. KRISHNAN POTTI
|
December 4, 1958 |
|
NARAYANA KEKUNNAYA Vs. MELOTH CHATHUKUTTI NAMBIAR
|
March 7, 1958 |
|
NARAYANA PAI Vs. VITTALA SHENOI
|
January 3, 1958 |
|
NARAYANA PILLAI [INDIAN EXPRESS OFFICE BRANCH Vs. INDUSTRIAL TRIBUNAL
|
November 17, 1958 |
|
NARAYANA TRANSPORTS KOZHIKODE Vs. REGIONAL TRANSPORT AUTHORITY KOZHIKODE
|
August 12, 1958 |
|
NARAYANAN Vs. PADMANABHAN
|
October 21, 1958 |
|
NARAYANAN NAIR Vs. NARAYANAN NAIR
|
March 26, 1958 |
|
NARAYANAN NAMBOODIRI Vs. RAMAN NAIR
|
January 22, 1958 |
|
NARAYANAN NAMBOODIRI Vs. RAMAN NAIR AND OTHERS
|
February 3, 1958 |
|
NARAYANAN NAMBOODIRIPAD Vs. KUBERAN NAMBOODIRIPAD
|
February 13, 1958 |
|
NARAYANAN NAMBURIPAD Vs. STATE OF MADRAS
|
January 29, 1958 |
|
NARAYANI AMMA RAJAMMA Vs. NANUKUTTY ALIAS NANUKUTTEN PILLAI
|
January 3, 1958 |
|
NEELAKANTA PILLAI Vs. MADHAVI AMMA
|
July 8, 1958 |
|
NEELAKANTAN NARAYANAN Vs. KESAVAN PADMANABHAN
|
November 21, 1958 |
|
NEW KERALA BUS TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
|
December 23, 1958 |
|
NOOR MUHAMMED ABDUL SAMAD Vs. STATE
|
August 25, 1958 |
|
O M NOOR MUHAMMED RAWTHER Vs. K T CHERU
|
December 2, 1958 |
|
OFFICIAL LIQUIDATOR Vs. KRISHNA KAMATH
|
September 27, 1958 |
|
OUSEPH DEVASSI Vs. STATE
|
January 6, 1958 |
|
OUSEPH LUKKA Vs. ANANTHA NARAYANA IYER RAMAKRISHNA IYER
|
October 6, 1958 |
|
OUSEPH XAVIER Vs. CHACKO MICHAYEL
|
November 11, 1958 |
|
P C CHANDY Vs. STATE OF TRAVANCORE COCHIN
|
December 1, 1958 |
|
P K PAVOO Vs. STATE
|
January 31, 1958 |
|
P K SATHIANESAN Vs. SANKARAN NADAR
|
September 16, 1958 |
|
P KRISHNAN EMBRENDIRI Vs. P KESAVAN EMBRENDIRI
|
March 17, 1958 |
|
P MOHAMED NAHA P MOHAMED Vs. M MADHAVAN NAIR
|
November 26, 1958 |
|
P SADAYANDI NADAR Vs. VENUGOPALA CHETTY
|
October 13, 1958 |
|
P T JEROME Vs. ITO ALLEPPY
|
October 29, 1958 |
|
PADMANABHAN MATHEVAN Vs. RAMASWAMI PILLAI MATHEVAN PILLAI
|
March 4, 1958 |
|
PAILY Vs. KUNJUMUHAMMED
|
January 13, 1958 |
|
PALAI CENTRAL BANK LTD Vs. C RAMASWAMI NADAR
|
December 1, 1958 |
|
PALAI CENTRAL BANK LTD Vs. RAMASWAMI NADAR
|
October 7, 1958 |
|
PALAI CENTRAL BANK LTD. Vs. C. RAMASWAMI NADAR
|
December 1, 1958 |
|
PAPPAN NARAYANAN Vs. KERALA STATE
|
December 23, 1958 |
|
PARAMESWARA CHETTIAR Vs. CHAMUNNY
|
September 30, 1958 |
|
PARAMESWARAN ASARI KRISHNAN ASARI Vs. KUNJALI LEKSHMI
|
October 27, 1958 |
|
PARAMESWARAN KARTHA Vs. OUSEPH
|
February 28, 1958 |
|
PARAMESWARAN KARTHA Vs. EDAPPALLY VALIA RAJA
|
April 11, 1958 |
|
PARAMESWARAN NAIR Vs. RAMAN NAIR
|
July 3, 1958 |
|
PARAMESWEARN NAIR Vs. AIYAPPAN PILLAI
|
June 2, 1958 |
|
PARU KARTHIYAYANI Vs. PARAMESWARA PANICKER
|
August 19, 1958 |
|
PATTI Vs. KUNHI RAMAN NAIR
|
December 17, 1958 |
|
PEETHAMBARAN Vs. STATE OF KERALA
|
October 24, 1958 |
|
PENUKKA Vs. KELUKKUTTY
|
January 24, 1958 |
|
PONKUNNAM ERATTUPETTA MOTOR SERVICE Vs. RTA KOTTAYAM
|
June 13, 1958 |
|
POPULAR BANK Vs. STATE OF KERALA
|
September 11, 1958 |
|
POTTEKKAT KRISHNAN SUKUMARAN Vs. KUNJUVAREED JOSEPH MUNDASSERI
|
March 7, 1958 |
|
PRAKASI GOMEZ Vs. FRANCIS VITALIS PERIERA
|
August 7, 1958 |
|
R GOPINATHAN NAIR Vs. PALODE PANCHAYAT
|
April 3, 1958 |
|
R M PALAT Vs. P A NEDUNGADI
|
August 5, 1958 |
|
R SANKAR Vs. STATE
|
November 28, 1958 |
|
RAGHAVAN Vs. STATE OF KERALA AND OTHERS
|
September 15, 1958 |
|
RAGHAVAN UNNI Vs. ATHAR ROWTHER
|
April 3, 1958 |
|
RAJALAKSHMI Vs. KUNJIPILLA AMMA
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December 10, 1958 |
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RAJAPPA PILLAI Vs. PONNAMAL
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August 14, 1958 |
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RAMA VARMA RAJA Vs. DEPUTY COMMISSIONER H R C ENDOWEMENTS
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June 9, 1958 |
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RAMAKRISHNA PANICKER Vs. STATE OF KERALA
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December 17, 1958 |
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RAMAN BHATTATHIRIPAD Vs. DEVASENA ANTHARJANAM
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July 9, 1958 |
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RAMAN GANGADHARAN Vs. RAMAN NARAYANAN
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July 23, 1958 |
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RAMAN KONDERAN Vs. AYYAPPAN PANCHALI
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December 23, 1958 |
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RAMAN MENON Vs. GOPALAKRISHNA NAIDU
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August 21, 1958 |
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RAMAN PILLAI GOPALA PILLAI Vs. MADHAVAN PILLAI AIYAPPAN PILLAI
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July 18, 1958 |
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RAMASWAMI GOUNDER Vs. STATE
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January 15, 1958 |
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RANGAYYA GOWDER Vs. NARAYANASWAMI GOWDER
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April 2, 1958 |
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RAVI BRAHMADATHAN NAMBOORIPAD Vs. DEVASSY
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July 24, 1958 |
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RAVUNNI MENON Vs. STATE
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October 9, 1958 |
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RE Vs. FR JOSEPH VALAMANGALAM
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February 17, 1958 |
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REPAYI JOSE Vs. CHACKO LONAPPAN
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December 9, 1958 |
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REV FR JOSEPH VALAMANGALAM Vs. STATE OF KERALA
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February 17, 1958 |
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ROSAMMA PUNNOSE Vs. BALAKHRISHNAN NAIR
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February 21, 1958 |
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S L EMMATTY PROPRIETOR JAI HIND MOTOR SERVICE ERNAKULAM Vs. C VENKITASWAMI NAIDU
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November 26, 1958 |
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S M RAWTHER Vs. AGRICULTURAL I T AND S T OFFICER
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July 18, 1958 |
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S VEERAIAH REDDIAR Vs. COMMISSIONER OF INCOME-TAX TRAVANCORE-COCHIN BANGALORE
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December 3, 1958 |
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SAIT NAGJEE PURUSHOTHAM & CO. LTD. Vs. RARUKUTTI
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June 26, 1958 |
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SAITHU MOHAMMAD ISMAIL & ANOTHER Vs. ABDUR RAHIMAN
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April 12, 1958 |
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SAITHU MUHAMMAD ISMAIL Vs. ABDUR REHMAN
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April 2, 1958 |
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SAMUEL AARON Vs. DAMODARAN
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September 4, 1958 |
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SANKARA MENON Vs. DISTRICT COLLECTOR PALGHAT
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March 28, 1958 |
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SANKARA PILLAI Vs. PARAMESWARAN PILLAI
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July 21, 1958 |
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SANKARANKUTTY MENON Vs. CHACKO
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June 16, 1958 |
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SARAH ABRAHAM Vs. PYLI ABRAHAM
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March 17, 1958 |
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SARASWATHI AMMA Vs. BHASKARA MENON
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September 8, 1958 |
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SAVITHRI Vs. VASUDEVAN NAMBUDIRI
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December 23, 1958 |
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SEKHARA MENON Vs. EXECUTIVE 1ST CLASS MAGISTRATE OTTAPALAM
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October 27, 1958 |
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SEKHARAN Vs. GOVINDAN
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February 17, 1958 |
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SHANKARAN NAMBUDIRIPAD Vs. PARAMESWARAN NAMBUDIRI
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May 30, 1958 |
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SOURI RAJALU NAIDU Vs. NARAYANAN NAMBOORIPAD
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July 18, 1958 |
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SOURIYAR LUKA Vs. KERALA STATE ELECTRICITY BOARD
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October 27, 1958 |
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SRILALAN Vs. INSPECTING ASST. COMMISSIONER OF AGRI AND INCOME TAX AND SALES-TAX, TRICHUR
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March 24, 1958 |
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ST MARIAMMAL ROMAN CATHOLIC CHURCH Vs. LEKSHMANAN NADAR
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October 9, 1958 |
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STANDARD VACUUM OIL CO ERNAKULAM TERMINAL ERNAKULAM Vs. INDUSTRIAL TRIBUNAL NO II ERNAKULAM
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December 9, 1958 |
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STAR TILE WORKS Vs. N GOVINDAN
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October 29, 1958 |
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STATE Vs. RAGHAVAN PILLAI
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October 17, 1958 |
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STATE Vs. POKKER
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October 15, 1958 |
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STATE Vs. KRISHNA PILLAI
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September 22, 1958 |
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STATE Vs. K KESAVAN
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September 25, 1958 |
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STATE Vs. MADHOGARIA
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August 5, 1958 |
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STATE Vs. SECRETARY CO OPERATIVE SOCIETY NO 509 WILLINGDON ISLAND
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August 5, 1958 |
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STATE Vs. JATHAVEDAN NAMBOORIPADU
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August 22, 1958 |
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STATE Vs. PAPPACHAN
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July 18, 1958 |
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STATE Vs. PAPPACHAN
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July 11, 1958 |
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STATE Vs. SIVASANKARAN THAMPI
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July 15, 1958 |
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STATE Vs. NARAYANI PILLAI KUTTIPARU AMMA
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May 19, 1958 |
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STATE Vs. C K JOSEPH
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March 31, 1958 |
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SUBRAMANIA IYER Vs. JOSEPH GEORGE
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December 1, 1958 |
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SUBRAMONIA AYYAR Vs. STATE OF TRAVANCORE-COCHIN
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August 1, 1958 |
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SUBRAMONIA IYER Vs. OFFICIAL RECEIVER
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December 12, 1958 |
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SUBRAYAN CHETTIAR Vs. KOCHUVARKEY
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April 2, 1958 |
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SULAIMAN HASSAN AND SONS Vs. COMMISSIONER OF INCOME TAX
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June 18, 1958 |
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SUNDARESWARAN Vs. INDUSTRIAL TRIBUNAL
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December 1, 1958 |
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T M MAHALINGAM IYER Vs. P GOVINDAN NAIR; K S CHELLAPPAN PILLAI
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August 10, 1958 |
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T MEENAKSHI AMMA Vs. AMMUNNI AMMA
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August 11, 1958 |
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T NARAYANAN Vs. STATE
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December 9, 1958 |
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TAJ GLASS WORKS LTD Vs. USHAR TRADING CO
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March 10, 1958 |
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THATHUNNI MOOPPIL NAYAR Vs. KOCHUNNI NAYAR
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March 24, 1958 |
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THOMAKUTTY M O Vs. COMMISSIONER OF INCOME TAX
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June 12, 1958 |
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THOMMEN VARKEY Vs. GOVINDAN NAIR MADHAVAN NAIR
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September 9, 1958 |
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THRESIA Vs. AYUPPUNNI
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August 25, 1958 |
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TRAVANCORE FORWARD BANK LTD Vs. STATE OF KERALA
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June 24, 1958 |
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TRAVANCORE OGALE GLASS MANUFACTURING COMPANY Vs. THEIR WORKMEN
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December 1, 1958 |
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TRICHUR DISTRICT CHETHU VYAVASAYA THOZHILALI CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
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April 2, 1958 |
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U M USMAN Vs. MAYOR SIMON
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December 15, 1958 |
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UKKAYUMMAKUTTY UMMA Vs. CHOIYI CHOYIKUTTY
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August 19, 1958 |
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UMMER Vs. SAINUDDIN
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July 23, 1958 |
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UNION BANK Vs. N RAGHAVAN NAIR
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June 17, 1958 |
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UNITED TIMBER AND CASHEW PRODUCTS LTD Vs. COLLECTOR OF MALABAR
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July 7, 1958 |
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UTHUP JOSEPH Vs. EALYA
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February 12, 1958 |
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V J VARKEY Vs. INDO MERCANTILE BANK LTD
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January 3, 1958 |
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V.J. JOSEPH Vs. ROAD TRAFFIC BOARD
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September 10, 1958 |
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VALIA MANNADIAR Vs. EASWARAN CHETTIAR
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March 24, 1958 |
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VASUDEVAN Vs. R VISWALAKSHMI
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December 2, 1958 |
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VASUDEVAN Vs. VISALAKSHI
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December 1, 1958 |
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VEERIAH REDDIAR S Vs. COMMISSIONER OF INCOME TAX
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December 3, 1958 |
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VELUMPI KUNJI Vs. VELAYUDHAN GOPALA PANICKAN
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January 13, 1958 |
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VENGADAN KUNHAMMAD Vs. AMINA
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February 25, 1958 |
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VENKAPPA BHATTA Vs. GANGADHARA BHATTA
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April 11, 1958 |
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VENKETESWARA IYER Vs. VASUDEVA PAI
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June 19, 1958 |
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VENKITESWARA IYER Vs. VASUDEVA PAI
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June 9, 1958 |
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VULSON Vs. KELUKUTTY
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July 30, 1958 |
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VYDYAN MATHEW OOMMUMMEN Vs. KUNJUKOSHY KOCHUMATHEN VYDYAN
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August 8, 1958 |
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W N MAMMAD KUNHI Vs. W N IBRAYANI HAJI
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March 14, 1958 |