|
A B ABDUL KADIR Vs. STATE OF KERALA
|
November 8, 1957 |
|
A G NAIR Vs. INCOME-TAX OFFICER KOZHIKODE
|
September 30, 1957 |
|
ABDULKADER Vs. STO CHANGANACHERRY
|
June 10, 1957 |
|
ABDULLA BEARY Vs. ALIKUNHI BEARY
|
July 8, 1957 |
|
ABRAHAM C A Vs. INCOME TAX OFFICER
|
October 31, 1957 |
|
ACHAMMA Vs. YOUSUFF
|
December 23, 1957 |
|
ACHUTAN Vs. CHOYI
|
June 6, 1957 |
|
ADICHAN ASARI KOCHAPPI ASARI Vs. MADHAVAN PILLAI NARAYANA PILLAI
|
October 6, 1957 |
|
AHAMAD KOYA Vs. MURUGESA MUDALIAR SON AND CO
|
November 15, 1957 |
|
AHMED PILLAI MEERA SAHIB Vs. SANKARAN MADHAVAN
|
March 25, 1957 |
|
AKKU THAMBURATTI Vs. RAMAN
|
August 5, 1957 |
|
AMMINI AMMAL Vs. LEKSHMI
|
January 10, 1957 |
|
ANIZHAM NAL KERALA VARMA RAJA Vs. VASUDEVAN NAMBOORI
|
June 20, 1957 |
|
ANNAMMA KUNJAMMA Vs. STATE OF TRAVANCORE COCHIN
|
June 13, 1957 |
|
ARAMUKHAN NAYADI Vs. CHANDU KUNHIRAMAN
|
July 25, 1957 |
|
ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES TELLICHERRY Vs. KRISHNAN NAMBIAR
|
December 23, 1957 |
|
AVOCH THEVAR Vs. CHUMMAR
|
February 1, 1957 |
|
AYISUMMA Vs. KUNHAMMAYAN
|
July 29, 1957 |
|
AYYAPPAN GOVINDA PILLAI Vs. NARAYANI AMMA CHELLAMMA
|
August 5, 1957 |
|
AYYAPPAN RAMAN Vs. KUNJU VAKKI ITHAPPIRI
|
June 5, 1957 |
|
B MEENAKSHISUNDARAM CHETTY Vs. KUTTIMALU
|
August 20, 1957 |
|
BALAKRISHNA NAIKA Vs. MAHALINGA BHATTA
|
April 5, 1957 |
|
BALAKRISHNAN Vs. KALLIYANI
|
February 1, 1957 |
|
BHADSHA STORES Vs. P V K GOVINDAN KUTTY
|
February 11, 1957 |
|
BHAGAVATHI PILLA BHAVANI PILLA Vs. PARVATHI PILLA AMMUKUTY PILLA
|
September 30, 1957 |
|
BHAVANI PILLA Vs. AMMUKUTTY PILLA
|
September 30, 1957 |
|
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING CO OF Vs. INDUSTRIAL TRIBUNAL
|
January 24, 1957 |
|
C A ABRAHAM Vs. INCOME-TAX OFFICER KOTTAYAM
|
October 31, 1957 |
|
C K KRISHNAN Vs. DIVISIONAL INSPECTOR OF SCHOOLS COIMBATORE
|
August 6, 1957 |
|
C M FRANCIS AND CO Vs. STATE OF KERALA
|
November 18, 1957 |
|
C M FRANCIS AND CO Vs. TAHSILDAR KOTTAYAM
|
November 18, 1957 |
|
C N CHELLAPPAN PILLAI Vs. STATE OF TRAVANCORE-COCHIN
|
January 3, 1957 |
|
C P MARY Vs. STATE OF TRAVANCORE-COCHIN
|
September 2, 1957 |
|
C V KUNHIMAN Vs. P M K IDROSEKUTTY
|
September 5, 1957 |
|
CALICUT WYNAD MOTOR SERVICE PRIVATE Vs. STATE TRANSPORT APPELLATE TRIBUNAL TRICHUR
|
May 7, 1957 |
|
CENTRAL BANKING CORPORATION OF TRAVANCORE LTD Vs. KOCHUSAKTHI KAIMAL
|
June 12, 1957 |
|
CHACKO JOSEPH Vs. VARGHESE MARKOSE
|
March 29, 1957 |
|
CHACKO VARKEY Vs. THOMMEN THOMAS
|
September 2, 1957 |
|
CHANDRASEKHARA IYER Vs. SIVARAMAKRISHNA IYER
|
October 21, 1957 |
|
CHANDRASEKHARAN Vs. SUKUMARAN
|
February 11, 1957 |
|
CHANDUKUTTY NAMBIAR Vs. RAMAN NAIR
|
February 1, 1957 |
|
CHAPPAN NAIR Vs. PARIYAIKUTTY
|
June 27, 1957 |
|
CHATHU Vs. P GOVINDAN KUTTY
|
June 11, 1957 |
|
CHATHU EZHUTHASSAN RAMAN EZHUTHASSAN Vs. VARIATH DEVASSI
|
March 12, 1957 |
|
CHATHU MADIA NAIR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
|
September 11, 1957 |
|
CHELLAPPAN PILLAI AND ORS Vs. TRAVANCORE-COCHIN STATE
|
January 4, 1957 |
|
CHERIA ASSANKUTTY Vs. CHERIA ABDULLA
|
September 20, 1957 |
|
CHINDAN NAIR Vs. STATE OF KERALA
|
March 18, 1957 |
|
CHINNA KUNJUKUNJU Vs. KUTTY NEELAKANTAN
|
September 16, 1957 |
|
CHIRUTHA AMMA APPILI AMMA Vs. NEELAKANTA PILLAI KUNJU PILLAI
|
February 20, 1957 |
|
CITY CORPORATION TRIVANDRUM Vs. M MUHAMMAD HANEEFA
|
October 15, 1957 |
|
COCHIN COAL CO. Vs. STATE OF MADRAS
|
October 9, 1957 |
|
COMPANY Vs. STATE OF KERALA
|
February 6, 1957 |
|
DAVID Vs. JAMES ARTHUR EDWARDS
|
September 16, 1957 |
|
DEVADASAN Vs. PARVATHI PILLAI
|
November 5, 1957 |
|
DEVAKI KUTTY AMMA Vs. KANDANAKAN
|
April 5, 1957 |
|
DEVAKI SARADA Vs. TRIVANDRUM PERMANENT FUND LTD
|
July 15, 1957 |
|
DIVAKARAN NAIR Vs. STATE OF TRAVANCORE-COCHIN
|
August 27, 1957 |
|
E RAGHAVA WARRIER Vs. STATE OF T C
|
July 31, 1957 |
|
ENARIYIL CHAMI KESAVAN Vs. ENARIYIL CHAMI MAYANKUTTY
|
September 30, 1957 |
|
ESSAK PAKIANATHAN Vs. THANU PILLAI KRISHNA PILLAI
|
August 27, 1957 |
|
FIRM OF S P A AND A R CHOCKALINGAM CHETTIAR Vs. NATIONAL STEAMSHIP CO BOMBAY
|
September 9, 1957 |
|
G V RAMANAN Vs. GOVERNMENT PLEADER
|
February 13, 1957 |
|
GANNON DUNKERLEY AND CO MADRAS PRIVATE Vs. SALES TAX OFFICER MATTANCHERI
|
March 11, 1957 |
|
GENERAL PRODUCE LTD Vs. AMBALAPUZHA TALAK HEADLOAD CONVEYANCE WORKERS
|
June 13, 1957 |
|
GEORGE Vs. PAZHAVANGADIKARA PANCHAYAT
|
January 16, 1957 |
|
GOURI Vs. NARAYANI AND OTHERS
|
October 12, 1957 |
|
GOURI AND OTHERS Vs. SERISINAL J. MIRANDA
|
August 5, 1957 |
|
GOURIKUTTY PILLAI THANKACHY Vs. VELAYUDHAN PILLAI
|
June 1, 1957 |
|
GOVINDA PANICKER Vs. STATE OF KERALA AND OTHERS
|
April 1, 1957 |
|
GOVINDA PILLAI Vs. THE DISTRICT COLLECTOR, QUILON & ANOTHER
|
June 21, 1957 |
|
GOVINDA PILLAI SUKUMARA PILLAI Vs. LAKSHMI AMMA KOCHAPPI AMMA
|
July 25, 1957 |
|
GOVINDAN ASARI KESAVAN ASARI Vs. SANKARAN ASARI BALAKRISHNAN ASARI
|
October 11, 1957 |
|
GOVINDAN NAIK Vs. SECRETARY COCHIN DEVASWOM BOARD
|
July 31, 1957 |
|
GOVINDAN NAIR Vs. SECY COCHIN DEVASWOM BOARD
|
July 31, 1957 |
|
HAJEE UMMER KOYA Vs. SRI PARTHASARATHI RICE AND OIL MILLS
|
July 29, 1957 |
|
HARRISONS AND CROSSFIELD Vs. MUNICIPAL COUNCIL KOTTAYAM
|
October 9, 1957 |
|
I I IYYAPPAN MILLS Vs. STATE
|
October 24, 1957 |
|
INASU DEVASSY Vs. STATE OF TRAVANCORE COCHIN
|
March 21, 1957 |
|
INDIAN ALUMINIUM CO Vs. ALUMINIUM FACTORY WORKERS UNION ALWAYE
|
December 11, 1957 |
|
INDIAN MOTOR SERVICE MANJERI Vs. REGIONAL TRANSPORT AUTHORITY MALABAR
|
July 19, 1957 |
|
ITTEN Vs. SUBRAMONIA IYER
|
December 16, 1957 |
|
JANAKI ALIAS NANGELI AMMA Vs. KRISHNAN NAMBISSAN
|
August 21, 1957 |
|
JANAKI AMMA Vs. VENKITASUBBA IYER
|
August 28, 1957 |
|
JANAKI AMMA KRISHNAMMA Vs. RAGHAVA PANICKER SREEDHARA PANICKER
|
March 8, 1957 |
|
JANARDHANAN PILLAI M L Vs. INCOME TAX OFFICER
|
January 15, 1957 |
|
JAYA MOTION PICTURES Vs. A RAMAKRISHNA AYYAR
|
March 19, 1957 |
|
JOS CHACKO POOTHOKARAN Vs. INCOME TAX OFFICER
|
March 12, 1957 |
|
JOS CHACKO POOTHOKARAN Vs. INCOME TAX OFFICER, ERNAKULAM CIRCLE
|
December 3, 1957 |
|
JOSEPH Vs. STATE OF KERALA
|
March 13, 1957 |
|
JOSEPH Vs. PAILY
|
August 5, 1957 |
|
JOSEPH THOMAS Vs. STATE OF KERALA
|
September 30, 1957 |
|
JUSINGE THRESIAMMA Vs. JUSINGE JEROME
|
March 26, 1957 |
|
K APPU Vs. K SEVYAR
|
July 1, 1957 |
|
K BALAGANGADHARA MENON Vs. P E KUMARAN KARTHA
|
October 8, 1957 |
|
K BALAGANGADHARAN Vs. REGIONAL TRANSPORT BOARD QUILON
|
December 3, 1957 |
|
K GOURIKUTTY AMMA Vs. STATE OF TRAVANCORE COCHIN
|
November 21, 1957 |
|
K J ANTONY Vs. STATE
|
October 21, 1957 |
|
K J ANTONY Vs. PUBLIC SERVICE COMMISSION
|
October 21, 1957 |
|
K J THOMAS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
|
August 5, 1957 |
|
K K KORAN Vs. T TARA BAI
|
June 5, 1957 |
|
K KUTTAN PILLAI Vs. DISTRICT MAGISTRATE QUILON
|
January 10, 1957 |
|
K M KUNJURAMAN Vs. TAHSILDAR CHIRAYINKIL TALUQ
|
December 9, 1957 |
|
K M NARAYANASWAMI Vs. KERALA STATE
|
April 12, 1957 |
|
K MOHAMMED Vs. STATE OF KERALA
|
July 4, 1957 |
|
K R NARAYANA PILLAI Vs. LEKSHMIKUTTY AMMA
|
July 24, 1957 |
|
K RAMACHANDRA PRABHU Vs. B GOPALA MENON
|
July 23, 1957 |
|
K S GOVINDA PILLAI Vs. DISTRICT COLLECTOR QUILON
|
June 19, 1957 |
|
K S VENKITESWARA IYER Vs. M C MATHAI
|
January 10, 1957 |
|
K V JOSEPH Vs. SALES TAX OFFICER
|
January 4, 1957 |
|
KALIAMMA PILLA NEELAMMA PILLA Vs. KRISHNA PILLAI NARAYANA PILLAI
|
April 3, 1957 |
|
KALLIANIKUTTY AMMA Vs. STATE OF KERALA
|
November 25, 1957 |
|
KALU KUNJURAMAN Vs. UMMINI KUNJAMMA
|
March 20, 1957 |
|
KAMALAMMA Vs. KALU AMMA
|
July 5, 1957 |
|
KANNAN Vs. STATE OF KERALA
|
March 25, 1957 |
|
KARANAKKODAN GOWDA SWARASWATHA BRAHMAN SAMAJAM Vs. MANIKKA PAI
|
December 12, 1957 |
|
KARANAKODAM GOWDASARASWATHA BRAHMANA SAMAJAM Vs. PAULO OUSEPH
|
April 1, 1957 |
|
KARANAKODAM GOWDASARASWATHA BRAHMANA SAMAJAM Vs. OUSEPH AND ANOTHER
|
April 2, 1957 |
|
KARTHIAYANI PILLAI GOURI PILLAI Vs. JANAKI PILLAI LEKSHMI PILLAI
|
October 14, 1957 |
|
KARTHIYANI AMMA AMMUKUTTY AMMA Vs. ARIAN KARUNAKARAN NAIR
|
February 4, 1957 |
|
KARTHYAYINI AMMA Vs. PARUKUTTY AMMA
|
January 7, 1957 |
|
KASIM ROWTHER Vs. PAMPADY PANCHAYAT
|
August 20, 1957 |
|
KATHYEE COTTON MILLS Vs. R PADMANABHA PILLAI
|
October 21, 1957 |
|
KELAPPAN NAMBIAR Vs. NARAYANAN NAMBIAR
|
October 15, 1957 |
|
KELU NEDUNGADI Vs. SUPERINTENDENT FISHERIES TECHNOLOGICAL STATION
|
February 19, 1957 |
|
KERALA ARECANUT CO Vs. STATE OF TRAVANCORE-COCHIN
|
August 23, 1957 |
|
KESAVAN Vs. STATE OF KERALA
|
September 2, 1957 |
|
KESAVAN NAMBOORI Vs. SUBHADRA
|
April 5, 1957 |
|
KESAVAN PADMANABHAN Vs. SANKU NARAYANAN
|
December 20, 1957 |
|
KOCHAPPI ASARI Vs. NARAYANA PILLAI AND ANOTHER
|
October 16, 1957 |
|
KOCHU PILLAI ACHARI RAMAN ACHARI Vs. KRISHNAN ACHARI PARAMU ACHARI
|
January 23, 1957 |
|
KOMAN NAMBIAR Vs. NARAYANAN NAMBIAR
|
October 15, 1957 |
|
KONNAN AYYAPPAN Vs. STATE OF KERALA
|
July 19, 1957 |
|
KORA NAIR Vs. RAMADASA KAMMATH
|
June 6, 1957 |
|
KOTTAYAM BANK Vs. AHAMMED KANNU RAWTHER
|
April 5, 1957 |
|
KOYYOTTAN SOOPPI Vs. VANIYATHI KALLYANI
|
July 15, 1957 |
|
KRISHAN NAIR SIVASANKARAN NAIR Vs. SANKARAN KRISHNAN NAMBOORI
|
July 19, 1957 |
|
KRISHNA KURUP GOPALA KURUP Vs. PADMANABHAN RAMAN
|
October 28, 1957 |
|
KRISHNA KUTTY NAIR Vs. INDUSTRIAL TRIBUNALTRIVANDRUM
|
February 7, 1957 |
|
KRISHNA PILLAI KESAVAN NAIR Vs. KRISHNA PILLAI PADMANABHAN NAIR
|
November 28, 1957 |
|
KRISHNAMURTHI IYER Vs. JANAKI AMMA
|
June 27, 1957 |
|
KRISHNAN Vs. DIVISIONAL ENGINEER OF TELEGRAPHS
|
August 21, 1957 |
|
KRISHNAN Vs. MAMMU
|
November 25, 1957 |
|
KRISHNAN BALAKRISHNAN Vs. STATE OF KERALA
|
November 15, 1957 |
|
KRISHNAN CHETTY ALIAS APPUSWAMI Vs. STATE OF KERALA
|
August 12, 1957 |
|
KRISHNAN GOVINDAN Vs. JANAKI KUNJAMMA KALLIYANI KUNJAMMA
|
July 19, 1957 |
|
KRISHNAN KESAVAN Vs. NEELAKANTARU PARAMESWARARU
|
March 21, 1957 |
|
KRISHNAN KESAVAN Vs. STATE OF KERALA
|
February 15, 1957 |
|
KRISHNAN NAIR Vs. MOIDEEN KUTTY
|
October 28, 1957 |
|
KRISHNAN NAMBIAR Vs. MADHAVAN NAIR
|
September 30, 1957 |
|
KRISHNAN NARAYANAN Vs. SANKARAN VELAYUDHAN
|
July 17, 1957 |
|
KRISHNANKUTTY MENON Vs. CHIRUKANDAN
|
November 28, 1957 |
|
KRSIHNA PILLAI Vs. SANKARA PILLAI
|
October 29, 1957 |
|
KUMARAN Vs. KULATHU IYER
|
February 4, 1957 |
|
KUMARAN M Vs. FIRST ADDITIONAL INCOME TAX OFFICER
|
November 1, 1957 |
|
KUMARAN UNNI Vs. MUHAMMED KANI
|
November 4, 1957 |
|
KUMARAVELU CHETTIAR SUBRAMONIAN CHETTIAR Vs. STATE
|
January 9, 1957 |
|
KUNHABDULLA Vs. KRISHNAN
|
January 31, 1957 |
|
KUNHAMBU MOOLACHERI NAIR Vs. COMMISSIONER H R AND C ENDOWMENTS MADRAS
|
September 11, 1957 |
|
KUNHAMBU NAMBIAR Vs. STATE OF KERALA
|
June 5, 1957 |
|
KUNHAPPAU Vs. STATE OF MDRAS
|
August 14, 1957 |
|
KUNJAN Vs. KOCHU PENNU
|
January 24, 1957 |
|
KUNJAN GOVINDAN Vs. BHAGAVATHI LEKSHMI
|
October 9, 1957 |
|
KUNJAN RAGHAVAN Vs. STATE OF KERALA
|
January 24, 1957 |
|
KUNJI AMMA MADHAVIKUTTI AMMA Vs. KRISHNA PILLAI RAMAN PILLAI
|
November 7, 1957 |
|
KUNJIKAVU AMMA Vs. JANAKI AMMA
|
January 28, 1957 |
|
KUNJU MOHAMMED ABDULLA Vs. NARAYANAN CHELLAMMA
|
August 5, 1957 |
|
KUNJUNNI MENON KUNJEN MENON Vs. P N RAGHAVAN PILLAI
|
April 1, 1957 |
|
KURUVILLA Vs. DEVASSIA
|
November 15, 1957 |
|
KURUVILLA CHERIYAN Vs. KURUVILLA CHANDY
|
December 13, 1957 |
|
LADHA SINGH BEDI AND SONS Vs. T EROMAN UNNI
|
July 19, 1957 |
|
LAKSHMANDAS Vs. KARUNAKARAN
|
February 28, 1957 |
|
LAKSHMI AMMA Vs. SREEDEVI AMMA
|
December 11, 1957 |
|
LAND ACQUISITION OFFICER MALAPURAM Vs. MANAVIKRAMAN THIRUMULPAD
|
July 30, 1957 |
|
LAZAR OUSEPH AND SONS Vs. FIRST ADDITIONAL ITO TRICHUR
|
September 13, 1957 |
|
LEKSHMI AMMA KARTHIYANI AMMA Vs. NARAYANA PILLAI KESAVA PILLAI
|
February 12, 1957 |
|
LEKSHMI GOURI Vs. LEKSHMI NARAYANI
|
December 10, 1957 |
|
LEKSHMIKUTTY AMMA Vs. MADHAVAN PILLAI
|
October 11, 1957 |
|
M A MOHAMED Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
|
September 11, 1957 |
|
M ABDUL RAHIMAN Vs. M P KESAVAN AND SONS
|
September 11, 1957 |
|
M C VASUDEVAN Vs. S N D P YOGAM
|
July 10, 1957 |
|
M IBRAHIM PILLAI Vs. PRINCIPAL UNIVERSITY INTERMEDIATE COLLEGE TRIVANDRUM
|
October 14, 1957 |
|
M K PARAMESWARAN NAIR Vs. SUB MAGISTRATE KOOTHATTUKULAM
|
July 22, 1957 |
|
M L JANARDHANAN PILLAI Vs. INCOME-TAX OFFICER ALLEPPEY
|
January 15, 1957 |
|
M M AISHOE Vs. INCOME TAX OFFICER
|
April 5, 1957 |
|
M M PHILIP Vs. KUNJU KESAVAN
|
September 10, 1957 |
|
M RAMIAH PILLAI Vs. P A SANKARANARAYANA IYER
|
December 11, 1957 |
|
M V SANKU Vs. DISTRICT EDUCATIONAL OFFITR PALGHAT
|
August 19, 1957 |
|
M. M. AISHOE Vs. INCOME TAX OFFICER, ALWAYE CIRCLE, AND ANOTHER
|
May 4, 1957 |
|
M. VELAYUDHAN Vs. ADDITIONAL INCOME TAX OFFICER, TRIVANDRUM
|
March 19, 1957 |
|
MADHAVA IYER VENKITASUBRAMONIA IYER Vs. CATHOLIC BANK OF INDIA LTD
|
March 14, 1957 |
|
MADHAVA PANICKER GOVINDA PANICKER Vs. STATE OF KERALA
|
April 1, 1957 |
|
MAHAMOOD Vs. AYISSU
|
February 22, 1957 |
|
MAHESWARAN NAMBOODRI Vs. CHATHU NAMBIAR
|
December 2, 1957 |
|
MALABAR INDUSTRIAL CO Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
|
November 5, 1957 |
|
MALABAR PRODUCTS Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
|
October 21, 1957 |
|
MAMMOOTTY Vs. STATE OF KERALA
|
June 17, 1957 |
|
MAMMOOTTY Vs. STATE OF KERALA
|
June 11, 1957 |
|
MANGALORE GANESH BEEDI WORKS Vs. STATE OF KERALA
|
November 25, 1957 |
|
MARIYUMMA Vs. KUNHAISUMMA
|
December 18, 1957 |
|
MARUDEVI AVVA Vs. STATE OF KERALA
|
July 15, 1957 |
|
MARY THREYS FERNANDO Vs. C I PHILIP
|
December 20, 1957 |
|
MATHAI ABRAHAM Vs. KOSHI
|
November 14, 1957 |
|
MATHAMMAL SARASWATHI Vs. STATE OF KERALA
|
February 28, 1957 |
|
MATHEW THOMMAN Vs. PAILY ULAHANNAN
|
July 22, 1957 |
|
MATTANCHERRY MUNICIPALITY Vs. SAHID OIL MILLS
|
February 20, 1957 |
|
MOHAMMAD Vs. STATE OF KERALA
|
July 10, 1957 |
|
MOHAMMAD NAINA PILLAI Vs. STATE OF KERALA
|
August 2, 1957 |
|
MOHAMMED KUNJU ABDUL KADIR Vs. SALES TAX OFFICER
|
June 10, 1957 |
|
MOOPIL NAYAR Vs. M C CHANDY
|
March 29, 1957 |
|
MOYANKUTTY KOYANKUTTY Vs. C MUHAMMED
|
July 22, 1957 |
|
MUHAMMAD BEARY Vs. C S MAHADEVA SINGH
|
June 12, 1957 |
|
MUHAMMAD PATHUMMAL KADIJA BEEVI Vs. MARIA UMMAL MOHAMMAD PATHUMAL
|
August 19, 1957 |
|
N C JOHNS TRUST ALLEPPEY Vs. STATE OF KERALA
|
November 18, 1957 |
|
N SUBRAMONIAN Vs. S KALYANARAMA IYER
|
September 16, 1957 |
|
NAIR A G Vs. INCOME TAX OFFICER
|
September 30, 1957 |
|
NANI AMMA GOURI AMMA Vs. NARAYANI AMMA SAVITHRI AMMA
|
January 11, 1957 |
|
NANI AMMA SATHI AMMA Vs. UNITED COMMERCIAL BANK LIMITED
|
December 13, 1957 |
|
NANU NAIR Vs. KRISHNAN NAIR
|
January 23, 1957 |
|
NARAYANA BHATTA Vs. SHANKARA NARAYANA BHATTA
|
November 18, 1957 |
|
NARAYANA BHATTA AND ANOTHER Vs. ISWHARA BHATTA AND OTHERS
|
November 18, 1957 |
|
NARAYANA IYER Vs. VENKITASUBRAMONIA IYER
|
February 12, 1957 |
|
NARAYANA KURUP NEELAKANDA KURUP Vs. NARAYANA KURUP SIVARAMA KURUP
|
September 30, 1957 |
|
NARAYANA MENON AND OTHERS Vs. THRIKULASEKHARAPURAM SREE KRISHNA VILASOM NAYAR SAMAJOM, CRANGANORE AND OTHERS MUKAMBI AMMA AND ANOTHER
|
February 26, 1957 |
|
NARAYANA PILLAI Vs. NARAYANAN VANAJAKSHI
|
February 22, 1957 |
|
NARAYANAN Vs. COMMISSIONER OF INCOME-TAX
|
December 10, 1957 |
|
NARAYANAN NAMBUDIRI Vs. KURICHITHANAM EDUCATIONAL SOCIETY
|
June 7, 1957 |
|
NARAYANAN PARAMESWARA PANICKER Vs. KUNJIPENNU KARTHIAYANI
|
February 11, 1957 |
|
NARAYANAN PARAMESWARA PANICKER Vs. KARTHIAYANI
|
January 11, 1957 |
|
NARAYANAN UNNITHAN Vs. VARKEY THOMAS
|
March 8, 1957 |
|
NARAYANASWAMI REDDIAR Vs. DHANRAJ SOWCAR
|
July 17, 1957 |
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NEELAKANTA KURUP Vs. SIVARAMA KURUP AND OTHERS
|
September 30, 1957 |
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NEELAMMA Vs. REVINDRANATHAN
|
October 8, 1957 |
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OMBANTAVIDA BEEBI Vs. STATE OF KERALA
|
December 19, 1957 |
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OUSEPH Vs. PYLEE
|
October 29, 1957 |
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OUSEPH CHACKO Vs. KRISHNA PILLAI GOVINDA PILLAI
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July 19, 1957 |
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OUSEPH EAPAN Vs. JOSEPH ABRAHAM
|
September 17, 1957 |
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OUSEPH POULO Vs. OUSEPH VARIATHU
|
June 11, 1957 |
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OUSEPH VARKEY Vs. STATE OF KERALA
|
March 26, 1957 |
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P C OOMMEN MOLLY MOTORS Vs. ROAD TRAFFIC BOARD KOTTAYAM
|
October 28, 1957 |
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P GOVINDAN POTTI Vs. STATE OF T C
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November 20, 1957 |
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P K KUNCHACHUMMA Vs. CHALAPURAM BANK LTD
|
July 19, 1957 |
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P PARANCHUKUTTY Vs. DHARMASHI MADHAVJI VISRAM
|
July 22, 1957 |
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P RAMAN NAMBOODIRI Vs. DEPUTY COMMERCIAL TAX OFFICER MANJERI
|
December 23, 1957 |
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P V ISAAC Vs. SUSAN ISAAC
|
January 21, 1957 |
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PADMANABHA MENON KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1957 |
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PADMANABHA MENON KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX, SOUTHERN DIVISION, BANGALORE, AND ANOTHER
|
March 17, 1957 |
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PADMANABHA PILLAI GOVINDA PILLAI Vs. PADMANABHA PILLAI RAMAN PILLAI
|
November 13, 1957 |
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PAILY ABRAHAM Vs. KATHARU AVIRAN
|
September 12, 1957 |
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PAILY M O Vs. ADDITIONAL INCOME TAX OFFICER
|
September 13, 1957 |
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PAKRAN Vs. COLLECTOR OF MALABAR
|
March 5, 1957 |
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PAPPU KESAVAN Vs. SANKARAN RAGHAVAN
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September 25, 1957 |
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PARAMESHWARA BHARATHIKAL Vs. PAPPAN PADMANABHAN
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November 25, 1957 |
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PARAMESWARAM PILLAI RAMAN PILLAI Vs. LEKSHMI PILLA KAMALAMMA PILLA
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April 1, 1957 |
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PARAMESWARAN ASARI SANKU ASARI Vs. KOCHUMATHEVI LEKSHMI
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August 2, 1957 |
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PARAN KONNAN Vs. SANKARAN NAIR
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April 5, 1957 |
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PARAYAYAI KUTTI Vs. KRISHNAN NAIR
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January 17, 1957 |
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PARUKUTTY AMMA Vs. CHELLAMMA
|
January 7, 1957 |
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PATTI Vs. BHARGAVAN
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July 18, 1957 |
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PEDRU Vs. STATE OF KERALA
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June 6, 1957 |
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PEERMADE TEA CO LTD Vs. EXECUTIVE AUTHORITY UPPUTHARA PANCHAYAT
|
July 31, 1957 |
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PEOPLES CO-OPERATIVE BANK Vs. PARVATHY AYYANA PILLAI
|
October 28, 1957 |
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PHILIP Vs. THOMAS
|
April 1, 1957 |
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PONNAMBALAM ASARI Vs. CKOCKANATHAN ASARI
|
October 29, 1957 |
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PULIKAL ESTATES Vs. K JACOB THOMAS
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June 26, 1957 |
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RAGHAVAN Vs. SOUMINI AMMA
|
April 1, 1957 |
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RAHINA BEEVI Vs. COURT LIQUIDATOR THE MILLIONS BANK LTD
|
June 28, 1957 |
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RAMA VARRIER KRISHNA VARRIER Vs. MADHAVI AMMA
|
January 7, 1957 |
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RAMALINGA IYER Vs. VASUDEVAN MOOSAD
|
April 5, 1957 |
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RAMAN Vs. SANKARAN NAIR
|
October 31, 1957 |
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RAMAN GANGADHARAN Vs. KOCHUKUNJU LEKSHMANAN
|
November 19, 1957 |
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RAMAN KUNHAPPU Vs. ALI AHAMED MUHAMMED
|
January 21, 1957 |
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RAMAN MENON Vs. COCHIN DEVASWOM BOARD
|
August 8, 1957 |
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RAMAN NAMBIAR Vs. KRISHNAN NAMBIAR
|
August 14, 1957 |
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RAMAN NAMBIAR Vs. KRISHNAN NAMBIAR
|
August 4, 1957 |
|
RAMAN NAMBUDIRI Vs. DEPUTY COMMERCIAL TAX OFFICER MANJERI
|
December 23, 1957 |
|
RAMAN PILLAI PARAMESWARAN PILLAI Vs. MATHUNNY AIYAPA
|
January 18, 1957 |
|
RAMUNNI Vs. GOVINDAN
|
July 12, 1957 |
|
RAMUNNI MADAYAN Vs. STATE OF MADRAS
|
August 9, 1957 |
|
RANNI PAZHAVANGADI PANCHAYAT Vs. NARAYANAN NAIR
|
June 20, 1957 |
|
RAVUNNI NAIR Vs. STATE OF KERALA
|
February 4, 1957 |
|
ROCKY FLORA GOMEZ Vs. PARVATHY AMMAL CHELLAMMAL
|
April 1, 1957 |
|
RUDRARU NARAYANAN Vs. MADHAVAN THAMPI
|
October 15, 1957 |
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S ANANDA RAO Vs. LABOUR OFFICER MATTANCHERRY
|
February 13, 1957 |
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S KRISHNA PILLAI Vs. STATE OF KERALA
|
December 6, 1957 |
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S KUMARASWAMY Vs. SOUTH TRAVANCORE ELECTRIC WORKERS UNION
|
August 20, 1957 |
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S KUNJAN PILLAI Vs. PEIRCE LESLIE AND CO
|
April 5, 1957 |
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S MAHADEVA IYER Vs. M S SASTRI
|
June 7, 1957 |
|
SAINAVA UMMA Vs. KUNHAMMAD
|
June 10, 1957 |
|
SALES TAX COMMISSIONER FIRST MEMBER BOARD OF REVENUE Vs. M PERES AND CO LTD
|
September 26, 1957 |
|
SANKARA PILLAI Vs. BALAKRISHNA PILLAI
|
March 6, 1957 |
|
SANKARA PILLAI Vs. MATHUNNI ITTIERA
|
December 23, 1957 |
|
SANKARA PILLAI KUJUKRISHNA PILLAI Vs. ANANDA PILLAI BHARATHI AMMA
|
July 22, 1957 |
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SANKARAN PARAMESWARAN NAMBOORI Vs. VEERAMANI PATTAR NARAYANA PATTAR
|
January 28, 1957 |
|
SARADA NAYAR Vs. VAYANKARA AMMA
|
April 5, 1957 |
|
SAROJINI BAI Vs. KRISHNA PILLAI
|
January 21, 1957 |
|
SAVARIMUTHU NADAR CHELLAYAN NADAR Vs. KANAKKU KALI PILLAI PADMANABHA PILLAI
|
August 2, 1957 |
|
SAVITHRI ANTHARJANAM Vs. KURUVILLA KURIYAKOSE
|
July 25, 1957 |
|
SAVITRI ANDERJANAM Vs. VALAPAD NAIR BANK LTD
|
October 29, 1957 |
|
SAYU MOHAMMED ABDULLA Vs. NEELAKANTAN KRISHNAN
|
August 13, 1957 |
|
SECRETARY SRI CHITRA MILL WORKERS UNION Vs. STATE OF KERALA
|
March 11, 1957 |
|
SEITHAMMARAKKATH MAMMAD Vs. KOYOMMATATH MAMMAD
|
February 18, 1957 |
|
SHANKERANARAYANA DEVAPOJATHAYYA Vs. RAMAKRISHNA THEREKUNJATHAYYA
|
November 25, 1957 |
|
SHRI SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES Vs. STATE OF KERALA
|
September 24, 1957 |
|
SHRI THEMMALAPURAM BUS TRANSPORT Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
|
September 17, 1957 |
|
SIVASANKARAN MOOSAD Vs. STATE OF KERALA
|
June 5, 1957 |
|
SIVASUBRAMONIA PILLAI THIRUVADINATHA PILLAI Vs. KALIANI AMMA SAVITHRIKUTTY AMMA
|
June 27, 1957 |
|
SREEKRISHNANARAYANA RAO Vs. REPUBLIC OF INDIA
|
November 28, 1957 |
|
ST MICHAELS OIL MILLS ALLEPPEY Vs. SALES TAX OFFICER
|
January 4, 1957 |
|
STATE Vs. VELAYUDHAN PILLAI NARAYANA PILLAI
|
December 11, 1957 |
|
STATE Vs. SAIT NAGJEE PURUSHOTHAM AND CO LTD
|
December 23, 1957 |
|
STATE OF KERALA Vs. BALAGANGADHARAN NAIR
|
December 20, 1957 |
|
STATE OF KERALA Vs. OTHENAN KORAN PANICKER
|
December 4, 1957 |
|
STATE OF KERALA Vs. KUNHIKRISHNAN NAIR
|
July 2, 1957 |
|
STATE OF KERALA Vs. MADHAVAN PILLAI
|
June 19, 1957 |
|
STATE OF KERALA Vs. P M JOSEPH
|
September 16, 1957 |
|
STATE OF KERALA Vs. T M MUHAMMED KUNJU LEBBA
|
September 17, 1957 |
|
STATE OF KERALA Vs. WEST COAST PLANTERS AGENCIES LTD
|
September 2, 1957 |
|
STATE OF KERALA Vs. DEVASSY
|
August 5, 1957 |
|
STATE OF KERALA Vs. P KRISHNAN
|
July 30, 1957 |
|
STATE OF KERALA Vs. KRISHNAN NAMBIAR
|
December 23, 1957 |
|
STATE OF MADRAS Vs. AISSABI
|
October 9, 1957 |
|
STATE OF MADRAS Vs. COCHIN COAL CO
|
October 9, 1957 |
|
STATE OF TRAVANCORE COCHIN Vs. MATHAI AND OTHERS
|
August 30, 1957 |
|
STATE OF TRAVANCORE-COCHIN Vs. LEKSHMI AMMAL MEENAKSHI AMMAL
|
August 12, 1957 |
|
STATE OF TRAVANCORE-COCHIN Vs. JANARDANA PAI
|
February 26, 1957 |
|
STATE OF TRAVANCORE-COCHIN Vs. NARAYANI AMMA PONNAMMA
|
December 16, 1957 |
|
SUBRAMANIA IYER T R Vs. INCOME TAX OFFICER
|
July 15, 1957 |
|
SUBRAMONIAN Vs. KALIYANARAMA IYER
|
September 16, 1957 |
|
SUBRAYA SHANBHOGUE Vs. KUNHIPPA
|
March 11, 1957 |
|
SWAMY BROS Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1957 |
|
T K ABRAHAM Vs. STATE OF TRAVANCORE-COCHIN
|
November 8, 1957 |
|
T R SUBRAMONIA IYER Vs. INCOME-TAX OFFICER NEW DELHI
|
July 15, 1957 |
|
T S VEERARAGHAVA IYER Vs. SPECIAL TAHSILDAR MALAMPUZHA PROJECT
|
September 30, 1957 |
|
T. R. SUBRAMANIA IYER Vs. INCOME TAX OFFICER, NEW DELHI AND ANOTHER
|
March 15, 1957 |
|
THANKAMMA Vs. NARAYANA PILLAI
|
September 18, 1957 |
|
THANUVAN SIVANANDAN Vs. BHAGVATHI JANAKI
|
October 21, 1957 |
|
THEMMALAPURAM BUS TRANSPORT Vs. REGIONAL TRANSPORT OFFICER MALABAR
|
June 26, 1957 |
|
THOMA Vs. MUHAMMAD & ANOTHER
|
March 11, 1957 |
|
THOMAS Vs. STATE OF TRAVANCORE COCHIN
|
January 15, 1957 |
|
THOMAS GEORGE Vs. PAZHAVANGADIKARA PANCHAYAT
|
January 17, 1957 |
|
THOMCOS BANK LTD. Vs. ANIRUDHAN
|
September 30, 1957 |
|
THOMMAN THRESIA Vs. POTHEN CHAKO
|
March 4, 1957 |
|
THOMMEN Vs. STATE OF KERALA
|
August 20, 1957 |
|
THOPPIL KUTTI EROOR Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1957 |
|
TILE MANUFACTURERS ASSOCIATION QUILON Vs. STATE OF TRAVANCORE COCHIN
|
February 11, 1957 |
|
TRAVANCORE CENTRAL COTTAGE INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. UNITED BANK OF TRAVANCORE LIMITED
|
August 26, 1957 |
|
TRAVANCORE RAYONS LTD Vs. MUNICIPAL COUNCIL PERUMBAVOOR
|
October 9, 1957 |
|
TRAVANCORE RAYONS LTD Vs. MUNICIPAL COUNCIL PERUMBAVOOR
|
February 13, 1957 |
|
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
December 6, 1957 |
|
TRAVANCORE SUGARS AND CHEMICALS Vs. STATE OF KERALA
|
December 16, 1957 |
|
UTHUPPU MATHAI Vs. TAHSILDAR MEENACHIL
|
March 1, 1957 |
|
UTHUPPU MATHAI Vs. TAHSILDAR MEENACHIL
|
October 8, 1957 |
|
V J MATHEW Vs. DIVISIONAL FOREST OFFICER KONNI
|
January 2, 1957 |
|
V K KRISHNA MENON Vs. OUSEPH THOMAN
|
November 26, 1957 |
|
V M PATEL Vs. INSPECTOR OF FACTORIES ALWAYE
|
December 20, 1957 |
|
V T THOMAS Vs. SECRETARY CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
|
March 5, 1957 |
|
VALLABHA RAMA RAJA Vs. DEVAKI AMMA
|
August 1, 1957 |
|
VALLABHDAS KANJI Vs. C R D BHUTJI
|
October 21, 1957 |
|
VARIATHU AUGUSTHI Vs. SUBRAMONIA IYER SESHA IYER
|
July 18, 1957 |
|
VARKEY Vs. BHASKARAN NAIR
|
September 9, 1957 |
|
VASAPPAN Vs. SARADA
|
September 13, 1957 |
|
VASU PILLAI Vs. STATE OF KERALA
|
February 19, 1957 |
|
VASUDEVAN BATTATHIRIPAD Vs. DISTRICT COLLECTOR TRICHUR
|
January 25, 1957 |
|
VEERAVUNNI HAJI Vs. KOYAMMU
|
March 11, 1957 |
|
VEERIA PERUMAL PILLAI PADMANABHA PILLAI Vs. AVUKKARUMMAL MUHAMMAD PATHUMMAL
|
September 2, 1957 |
|
VEEVI KUNJU ASHIA BEEVI Vs. KALI KOCHU PILLAI
|
September 23, 1957 |
|
VEEVI UMMAL MAIMOONUMMAL Vs. SALMA UMMAL
|
August 23, 1957 |
|
VELAYUDHAN GOURI Vs. SERISINAL J MIRANDA
|
August 5, 1957 |
|
VELAYUDHAN M Vs. ADDITIONAL INCOME TAX OFFICER
|
July 19, 1957 |
|
VELAYUDHAN NAIR Vs. JANAKI AND OTHERS
|
January 25, 1957 |
|
VENKATADRI IYER S S AND BROS Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1957 |
|
VENKITASUBRAMONIA IYER Vs. VENKITARAMA IYER
|
September 16, 1957 |
|
VISHNU BHATTA SUBRAYA BHATTA Vs. DOMAKKEE
|
August 30, 1957 |
|
VISHNU MAHESWARAN NAMPOOTHIRI Vs. KURUVILLA KOCHITTY KURUVILA
|
January 16, 1957 |
|
VITTAL RUKMAI DEVARA BHANDARAM Vs. MANJAPPA BANGERA
|
September 17, 1957 |
|
VITTALDAS MOONJI Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1957 |
|
WOODBRIAR ESTATE Vs. CATHOLIC BANK OF INDIA LTD
|
July 2, 1957 |
|
YOHANAN Vs. UMMEN
|
November 11, 1957 |
|
YUSUF JAN SAHIB Vs. REGIONAL TRAFFIC BOARD QUILON
|
August 20, 1957 |
LOGIN