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A ANANTHASUBRAMONIA IYER Vs. OFFICIAL RECEIVER SITARAM SPINNING AND WEAVING MILLS LTD
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September 4, 1956 |
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A D SUNDARAM Vs. STATE
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January 3, 1956 |
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A V GEORGE AND CO LTD Vs. PETER KURUVILLA
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January 30, 1956 |
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ABDUL RAHIMAN SAIT Vs. INCOME TAX OFFICER
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November 27, 1956 |
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ABDUL REHIMAN MOIDEEN ROWTHER Vs. KORAH KORAH
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March 12, 1956 |
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ACKAMMA GOURI Vs. NARAYANA SHENOI PADMANABHA SHENOI
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January 9, 1956 |
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AHAMED Vs. ABDULLA
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December 7, 1956 |
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AIYYAPPAN GOVINDAN Vs. KUTTAPPU SANKARANKUTTY
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February 27, 1956 |
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ALIKUNJU PATHUMMAL KUNJU Vs. AIYAPPAN SANKU PANICKER
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September 6, 1956 |
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ALLEPPEY ANANTHANARAYANAPURAM THURAVOR THIRUMALA DEVASWOM Vs. PONNU NINAR PILLAI KANNU PILLAI
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January 24, 1956 |
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AMINA BAI Vs. SOUTH INDIAN CORPORATION LTD
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October 8, 1956 |
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ANANTHAN POTTI Vs. KRISHNA PILLAI
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September 11, 1956 |
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APPU MENON Vs. JANAKI AMMA
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March 7, 1956 |
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ASANAND NANAK CHAND AGGARVAL Vs. C A AYYATHURAI
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March 9, 1956 |
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AYYAN KRISHNAN Vs. KUNJIKUTTY AMMA LEKSHMIKUTTY AMMA
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January 24, 1956 |
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B F VARGHESE Vs. JOSEPH THOMAS
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June 25, 1956 |
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BANKING COMPANY Vs. STATE
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December 21, 1956 |
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BRILLIANT TRADERS Vs. SALES-TAX OFFICER QUILON
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December 12, 1956 |
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C. DAMODARAN Vs. AGRICULTURAL INCOME-TAX AND RURAL SALES TAX OFFICER
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March 15, 1956 |
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C.J. JOSEPH Vs. REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.
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August 16, 1956 |
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CALICUT WYNAD MOTOR SERVICE Vs. REGIONAL TRANSPORT AUTHORITY MALABAR
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December 11, 1956 |
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CANARA BANK LTD. Vs. THRIBHUVANDAS JATHA BHAI AND ANR.
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June 15, 1956 |
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CHACKO Vs. NARAYANAN NAMBOODIRIPAD
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December 3, 1956 |
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CHACKO JOSEPH Vs. CHERIAN CICILY
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June 27, 1956 |
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CHATHAN CHELLAPPAN Vs. PARU AMMA KUTTI AMMA
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July 30, 1956 |
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CHENNAMANGALAM VALA SAMAJAM Vs. BHAGAVATHY DEVASWOM
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February 2, 1956 |
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CHERIYATHU MATHAI Vs. THOMAS THOMAS
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January 2, 1956 |
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COCHIN COAL COMPANY LIMITED Vs. STATE OF TRAVANCORE-COCHIN
|
September 10, 1956 |
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COCHIN COAL COMPANY LTD Vs. STATE
|
September 10, 1956 |
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DAVEED CHELLAYAN Vs. STATE
|
September 25, 1956 |
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DEVASIA JOSEPH Vs. LUKKA MATHEW
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December 21, 1956 |
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DEVASSY LONAPPAN Vs. NATTIKA FIRKA RURAL CO-OPERATIVE BANK LTD
|
December 11, 1956 |
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DEVASY GEORGE Vs. LEKSHMI AMMA NARAYANI AMMA
|
March 28, 1956 |
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DR. G. F. PAPALI Vs. THE UNIVERSITY OF TRAVANCORE AND ORS.
|
July 27, 1956 |
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E P JOHN Vs. STATE
|
January 30, 1956 |
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E. MASOOTHU RAWTHER Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX AND ORS.
|
March 14, 1956 |
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E.D. DAVID Vs. ROBERT J. DAVID AND ORS.
|
October 5, 1956 |
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EASTERN MERCANTILE BANK Vs. KRISHNA MENON
|
December 19, 1956 |
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EASWARA PILLAI KRISHNA PILLAI Vs. RAMAN PILLAI VELAYUDHAN PILLAI
|
June 26, 1956 |
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ELIZABETH ANTONY Vs. K J GEORGE
|
November 30, 1956 |
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G F PAPALI Vs. UNIVERSITY OF TRAVANCORE
|
July 24, 1956 |
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GENERAL PRODUCE LTD. Vs. AMLBALAPUZHA TALUK HEAD LOAD CONVEYANCE WORKERS UNION
|
June 13, 1956 |
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GOMATHI AMMAL NARAYANI AMMAL Vs. NARAYANA PILLAI KALI PILLAI
|
July 2, 1956 |
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GOPALA KIAMAL Vs. VARIATH
|
June 18, 1956 |
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GOVINDA PILLAI Vs. LEKSHMIKUTTY AMMA
|
August 7, 1956 |
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GOVINDA PILLAI GOPALA PILLAI Vs. AIYYAPPAN KRISHNAN
|
November 16, 1956 |
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IDICULA JOHN Vs. IDICULA PAPPY
|
September 17, 1956 |
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INDO-MERCANTILE BANK Vs. COMMISSIONER QUILON MUNICIPALITY
|
November 22, 1956 |
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ITHAPPIRI VARKEY Vs. GOVINDAN NAMBUTHIRIPAD
|
January 17, 1956 |
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ITTAIAVIRA THOMAS Vs. A. ST. JOSEPH TILE WORKS LTD. AND ORS.
|
August 9, 1956 |
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ITTEN NARAYANAN Vs. NARAYANAN NAIR PARAMESWARAN NAIR
|
December 17, 1956 |
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ITTIYATHI GOVINDAN Vs. REV FR JOSEPH
|
February 15, 1956 |
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JANAKI AMMA Vs. KUNJIKALI AMMA
|
August 27, 1956 |
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JANAKI AMMAL Vs. SARADA AMMAL
|
January 6, 1956 |
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JANARDHANAN DAMODARA PLAPPALLY Vs. NARAYANAN PLAPPALLY JANARDHANA PLAPPALLY
|
June 27, 1956 |
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JOHN CHERIAN Vs. CENTRAL ROAD TRAFFIC BOARD AND ORS.
|
February 29, 1956 |
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JOHN VARUGHESE Vs. YOHANNAN GEEVARUGHESE
|
November 16, 1956 |
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JOSEPH JOHN Vs. VARKEY THOMAS
|
August 30, 1956 |
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K A DAVIES Vs. STO TRICHUR
|
September 11, 1956 |
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K A DAVIES Vs. SALES TAX OFFICER FIRST CIRCLE TRICHUR
|
September 11, 1956 |
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K BALAGANGADHARAN Vs. CENTRAL ROAD TRAFFIC BOARD
|
October 5, 1956 |
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K J MATHEW Vs. FIRST MEMBER BOARD OF REVENUE TRIVANDRUM
|
August 30, 1956 |
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K K MENON Vs. NATARAJA MOOPANAR
|
January 3, 1956 |
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K P JOSEPH Vs. STATE
|
March 26, 1956 |
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K V VARGHESE Vs. STATE
|
July 4, 1956 |
|
K VELUKUTTY Vs. STATE
|
January 23, 1956 |
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K.S. DANIEL Vs. COMMISSIONER INCOME TAX TRAVEL AND COORG.
|
July 30, 1956 |
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KALI LEKSHMI Vs. KUMARA KURUP KOCHUKUNJU KURUP
|
December 6, 1956 |
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KANAKKU GOVINDA PILLAI SANKARA PILLAI Vs. STATE
|
June 7, 1956 |
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KANAKKU KOMAN SANKARA KURUP Vs. NARAYANAN KRISHNA PANICKER
|
January 2, 1956 |
|
KANNAN DEVAN HILLS PRODUCE CO LTD Vs. MATHEW
|
January 6, 1956 |
|
KANNAN DEVAN HILLS PRODUCE CO LTD Vs. T N MADHAVAN PILLAI
|
February 6, 1956 |
|
KESAVA PANICKER Vs. STATE
|
August 6, 1956 |
|
KESAVA PANICKER Vs. THE STATE
|
July 6, 1956 |
|
KOCHAYYAPPAN RAMAN Vs. UDAYAN NARAYANAN NAMBOODIRIPAD AND OTHERS
|
December 3, 1956 |
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KOCHUKUNJU NARYANAN Vs. KUNJALI SAROJAKSHI
|
July 31, 1956 |
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KORA LUKOSE Vs. CHACKO UTHUPPAN
|
December 12, 1956 |
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KORA THOMAS Vs. TAHSILDAR MEENACHIL
|
March 9, 1956 |
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KRISHNA MENON Vs. CIT
|
March 8, 1956 |
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KRISHNA PILLAI Vs. JAGADEESACHANDRAN NAIR
|
November 23, 1956 |
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KRISHNA PILLAI NARAYANA PILLAI Vs. NEELAKANDA PILLAI VELLAYUDHAN PILLAI
|
March 6, 1956 |
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KRISHNAN ASARI GANGADHARAN ASARI Vs. STATE OF KERALA
|
November 26, 1956 |
|
KRISHNAN KUMARAN Vs. MATHEW J MATTOM
|
December 18, 1956 |
|
KRISHNAN NAIR KESAVAN NAIR Vs. NARAYANA PILLAI NARAYANA PILLAI
|
July 31, 1956 |
|
KRISHNAN PADAMANABHAN Vs. K. KRISHNA PILLAI
|
January 20, 1956 |
|
KUMARAN KRISHNAN Vs. ULAHANNAN MATHAI
|
November 27, 1956 |
|
KUNCHAN ACHARI PADMANABHAN ACHARI Vs. YOHANNAN THOMAS
|
December 13, 1956 |
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KUNJAN ACHUTHAN PILLAI Vs. PADMANABHA PILLAI KRISHNA PILLAI
|
February 21, 1956 |
|
KUNJANDI VARGHESE Vs. HASSAN ROWTHER PATHUMMA VEEVI
|
February 28, 1956 |
|
KUNJANUJAN ALIAS NARAYANAN NAMBOORIPAD Vs. NARAYANAN NAMBOORIPAD
|
August 10, 1956 |
|
KURIAN AUGUSTY Vs. DEVASSY ALEY
|
August 1, 1956 |
|
KURUVILLA KURUVILLA Vs. OUSEPH JOSEPH
|
June 21, 1956 |
|
KUTTAN SREEDHARAN AND ORS. Vs. BHAGYODAYAM CO. LTD.
|
January 16, 1956 |
|
KUTTY NARAYANAN Vs. N R KRISHNAN
|
December 3, 1956 |
|
LEKSHMI Vs. RAMAN VELU
|
March 28, 1956 |
|
LEKSHMI AMMA MADHAVI AMMA Vs. GODARU NAMBOORIPAD
|
June 22, 1956 |
|
M M JANARDANAN Vs. STATE
|
February 20, 1956 |
|
M MADHAVAN NIAR Vs. STATE
|
October 10, 1956 |
|
M RAGHAVAN PILLAI Vs. THOMMAN THOMMI
|
December 7, 1956 |
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MAITHEEN BEEVI UMMA Vs. ITHAPPIRI VARKEY
|
January 12, 1956 |
|
MAKKAR PILLAI Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1956 |
|
MANI POULOSE Vs. STATE OF TRAVANCORE-COCHIN
|
December 4, 1956 |
|
MANIKKA KUNJIPENNU Vs. NARAYANAN PARAMESWARA PANICKER
|
December 12, 1956 |
|
MANUVEL SATHIANESAN Vs. MALLAN SANKARAN
|
March 6, 1956 |
|
MAR POULOSE ATHANASIUS & OTHERS Vs. MAR BASSELIOS CATHOLICOS & OTHERS
|
December 31, 1956 |
|
MATHAI OUSEPH Vs. MATHEN THOMAS
|
June 11, 1956 |
|
MOHAMMED KASIM HAJI AHAMED KUNJU Vs. SREE HANUMAN INDUSTRIES
|
January 2, 1956 |
|
MOST REV MAR POULOSE ATHANASIUS Vs. MORAN MAR BASSAELIOS CATHOLICOS
|
December 31, 1956 |
|
MRS. ELIZABETH ANTONY AND OTHERS Vs. GEORGE
|
December 3, 1956 |
|
MUNDAN RAMAN Vs. KOCHUKUNJU NARAYANAN
|
November 22, 1956 |
|
MUNICIPAL COUNCIL NAGERCOIL Vs. PIONEER MOTORS LTD
|
July 13, 1956 |
|
N V JOSEPH Vs. UNION OF INDIA
|
November 26, 1956 |
|
N. SUNDARESWARAN Vs. COMMR. OF INCOME TAX
|
January 23, 1956 |
|
NAITHI Vs. CHERIAN
|
June 6, 1956 |
|
NANU Vs. NANI AND ANR.
|
April 10, 1956 |
|
NARAYANA PILLAI NARAYANA PILLAI Vs. ERAVI NARAYANA PANICKER
|
August 29, 1956 |
|
NARAYANAN BATTATHIRIPAD Vs. ASHTAMOORTHI NAMBOODIRI
|
January 4, 1956 |
|
NARAYANAN DAMODARAN NAMBOODIRI Vs. KURIATHU YOHANNAN
|
October 3, 1956 |
|
NARAYANAN PUSHKARAN Vs. STATE
|
March 26, 1956 |
|
NARAYANI AMMA PARVATHI AMMA Vs. PARVATHI AMMA KOCHUNARAYANI AMMA
|
March 28, 1956 |
|
NEELAKANTA IYER VANCHISWARA IYER Vs. NARAYANA IYER VENKITASUBBA IYER
|
June 11, 1956 |
|
NEELAKANTAN NEELAKANTAN NAMBOORI Vs. KURIEN
|
October 22, 1956 |
|
NOOHU KANNU ASAN Vs. TRAVANCORE FORWARD BANK LTD
|
February 16, 1956 |
|
OFFICIAL LIQUIDATOR Vs. SECRETARY, ADVOCATES ASSOCIATION
|
December 2, 1956 |
|
OMAN PANDALA AMBU PANDALA Vs. KESAVARU SAMBHUVARU
|
January 25, 1956 |
|
OMAN PANDALA AMBU PANDALA Vs. KESAVARU SAMBHUVARU AND ORS.
|
February 25, 1956 |
|
OUSEPH CHERIAN Vs. K.G. GOPALAKRISHNAN AND ANR.
|
September 7, 1956 |
|
OUSEPH THOMMEN Vs. JOSEPH ANTONY
|
January 9, 1956 |
|
P C MADHAVAN Vs. STATE
|
June 8, 1956 |
|
P RAMAN NAIR Vs. STATE
|
June 25, 1956 |
|
P SUNDARAM Vs. SESHA AIYAR MAHADEVA AIYAR
|
August 29, 1956 |
|
P.I. SCARIA Vs. P.K. KRISHNAN NAIR AND ORS.
|
September 28, 1956 |
|
PACKIANATHAN NADAR MARYARUL NADAR Vs. MATHEVAN PILLAI NANU PILLAI
|
October 16, 1956 |
|
PADMANABHA PILLAI AIYYAPPAN PILLAI Vs. VELAYUDHAN PILLAI SIVARAMA PILLAI
|
March 21, 1956 |
|
PADMANABHA PILLAI KRISHNA PILLAI Vs. KOCHU KUNJI AMMA PAPPI AMMA
|
November 16, 1956 |
|
PADMNABHAN NAIR NARAYANAN NAIR Vs. STATE OF KERALA
|
December 3, 1956 |
|
PADRNANABHA PILLAI RAMAN PILLAI Vs. SECRETARY, TRAVANEORE DEVASWOM HOARD
|
January 16, 1956 |
|
PAPPI NARAYANAN Vs. ITTI AVIRA NEITHI
|
July 9, 1956 |
|
PARAMESWARAN UNNITHAN NEELAKANTAN UNNITHAN Vs. M. CHANDRASHEKHARA UNNITHAN AND ORS.
|
January 30, 1956 |
|
PARAVUR COIR VYVASAYA SANGHAM Vs. STATE OF TRAVANCORE-COCHIN
|
October 29, 1956 |
|
PARVATHI AMMA KALLIANI AMMA Vs. PADMANABHA PILLAI KRISHNA PILLAI
|
September 18, 1956 |
|
PARVATHI AMMA KALLIANI AMMA Vs. PADMANABHA PILLAI KRISHNA PILLAI
|
September 13, 1956 |
|
PARVATHI BHAVANI Vs. VELAYUDHAN GOVINDAN
|
July 27, 1956 |
|
PERIAVA NADAR PONNIAH NADAR Vs. ARAKULAMADA NADAR RAMASWAMY NADAR
|
August 2, 1956 |
|
PHILIPOSE SIMON Vs. NARAYANA PANICKER SIVASANKARA PANICKER
|
August 16, 1956 |
|
PORANCHU Vs. KOCHUGOVINDAN
|
October 25, 1956 |
|
POULOTH PARANCHU Vs. PAPPU FRANCIS
|
November 7, 1956 |
|
RAGHAVAN Vs. STATE
|
January 17, 1956 |
|
RAMAN UNNI RAMAKRISHNAN Vs. SREE NARAYANA DHARMA SANGHOM
|
June 22, 1956 |
|
REV FATHER PRIOR SACRED HEARTS MONASTERY Vs. INCOME TAX OFFICER
|
August 29, 1956 |
|
REV FR PRIOR SACRED HEART MONASTERY THEVARA Vs. INCOME TAX OFFICER ERNAKULAM
|
August 29, 1956 |
|
ROWTHER ABDUR REHMAN Vs. MATHEVAN PILLAI NARAYANA PILLAI
|
December 21, 1956 |
|
S HAMSA KOYA Vs. STATE
|
August 9, 1956 |
|
S KUMARASWAMY EX-LICENSEE NAGERCOIL ELECTRIC Vs. SOUTH-TRAVANCORE ELECTRIC WORKERS UNION
|
February 22, 1956 |
|
S RICHARD JAISON Vs. PADMANABHAN NADAR PARAMU NADAR
|
July 6, 1956 |
|
SAITHU MUHAMMATH ROWTHER Vs. MEEMI KADIR
|
August 7, 1956 |
|
SANKARA PILLAI Vs. NANI AMMA
|
December 17, 1956 |
|
SANKARAN KUNCHAPPAN Vs. LOUIS
|
October 23, 1956 |
|
SAVARIYAYI GNANAPPU Vs. THIRAVIYAM PILLAI SUBBIAH PILLAI
|
July 30, 1956 |
|
SISTER MARY ALOSIOUS Vs. MADHAVAN PILLIA KUMARA PILLIA
|
September 4, 1956 |
|
SIVARAMA KONAR Vs. THIRUVADINATHA PILLAI
|
June 18, 1956 |
|
SIVATHANU PILLIA NAGARU PILLIA Vs. VELAYUDHA PERUMAL PILLIA RAMASWAMI PILLIA
|
September 27, 1956 |
|
SOOSANNAMMA KURIEN Vs. VARGHESE ABRAHAM
|
August 2, 1956 |
|
SOUTH INDIA CORPORATION TRAVANCORE LTD Vs. CHIEF INSPECTOR OF FACTORIES
|
June 20, 1956 |
|
STATE Vs. ANTHONI RAPPAI
|
March 26, 1956 |
|
STATE Vs. KORA EAPEN
|
July 13, 1956 |
|
STATE Vs. GOVINDAN THAMPI BHASKARAN THAMPI
|
July 31, 1956 |
|
STATE Vs. K NEELAKANTA PANICKER
|
September 12, 1956 |
|
STATE Vs. M MEERA SAHIB
|
September 17, 1956 |
|
STATE Vs. OFFICIAL LIQUIDATOR
|
November 28, 1956 |
|
SUNDARA IYER STHANUNATHA IYER Vs. ANANTHARAMAN PILLAI CHIDAMBARAM PILLAI
|
June 19, 1956 |
|
THAILAMBAL AMMAL Vs. KESAVAN NAIR
|
December 21, 1956 |
|
THEMAS AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX AND TRAV-CO.
|
August 29, 1956 |
|
THOMAS ANTONEY Vs. DEPUTY LABOUR COMMISSIONER
|
July 13, 1956 |
|
THOMMEN JOSEPH Vs. POULOSE VARKEY
|
July 24, 1956 |
|
THOMMEN THOMAS Vs. JOHN SIMON
|
July 24, 1956 |
|
THOMMEN THOMAS Vs. STATE OF KERALA
|
December 19, 1956 |
|
TRAVANCORE DEVASWOM BOARD Vs. UZHITHIRARU UZHITHIRARU
|
December 6, 1956 |
|
TRIVANDRUM PERMANENT FUND LTD Vs. STATE OF TRAVANCORE COCHIN
|
July 24, 1956 |
|
ULAHANNAN MARIAM Vs. VARKEY KURUVILLA
|
February 22, 1956 |
|
UNITED MOTOR UNION PRIVATE Vs. ROAD TRAFFIC BOARD KOTTAYAM
|
November 7, 1956 |
|
UNNIKRISHNA MENON Vs. VENKITAPARASURAMA IYER
|
August 7, 1956 |
|
V C CHACKO Vs. STATE OF TRAVANCORE COCHIN
|
November 9, 1956 |
|
V G CELASTINE Vs. ADDL DISTRICT MAGISTRATE QUILON
|
November 19, 1956 |
|
V GOVINDANKUTTY NAIR Vs. STATE
|
June 7, 1956 |
|
V N RAMA IYER Vs. UNION OF INDIA
|
November 6, 1956 |
|
V. KUNJU MENON Vs. SECRETARY, R.T.B AND ANR.
|
February 20, 1956 |
|
V. MMU NAMBOODIRI AND ORS. Vs. KUTTIPARIT AMMA AND ORS.
|
September 14, 1956 |
|
VARGHESE Vs. STATE OF T C
|
March 2, 1956 |
|
VARKEY JOHN Vs. VARKEY THOMAS
|
December 17, 1956 |
|
VARKEY SOURIAR Vs. KERALEEYA BANKING CO LTD
|
December 12, 1956 |
|
VARKI CHACKO Vs. OUSEPH PRAMENA
|
December 5, 1956 |
|
VELAYUDHAN NIAR PARAMESWARAN NIAR Vs. NARAYANI AMMA JANAKI AMMA
|
July 24, 1956 |
|
VISHNU NAMBOODIRI Vs. KUTTIPARU AMMA
|
September 14, 1956 |
|
VISWANATHA PATTAMALI Vs. STATE OF TRAVANCORE COCHIN
|
December 21, 1956 |
|
WILLIAM GOODACRE AND SONS Vs. MATHAN
|
December 4, 1956 |