|
A SUBRAMONIA IYER Vs. STATE
|
December 16, 1955 |
|
ABRAHAM MATHEN Vs. KOTTAYAM BANK LTD
|
September 22, 1955 |
|
ACHUTHAN KUTTAN Vs. STATE
|
October 20, 1955 |
|
ACHUTHAN NAIR Vs. VELU
|
July 20, 1955 |
|
AIDRAVASSU Vs. MANI
|
September 22, 1955 |
|
ALEY Vs. SKARIA
|
April 19, 1955 |
|
AMMALU KUTTY AMMA Vs. VASUDEVAN NAIL AND ANR.
|
June 30, 1955 |
|
AMMALUKUTTY AMMA Vs. VASUDEVAN NAIRA
|
January 31, 1955 |
|
ANDI CHETTIAR Vs. RAMANATHAN CHETTIAR
|
March 31, 1955 |
|
ANTHONY VASTHYAN DECRUZ Vs. PALPPU KRISHNAN
|
July 26, 1955 |
|
ASOKA TEXTILES LIMITED Vs. INCOME TAX OFFICER
|
October 31, 1955 |
|
AUGUSTINE Vs. MATHAI
|
February 22, 1955 |
|
B.R. CHRISTUDAS REGULAS AND ELAVATTATHU KIZHAK KUMKARA, Vs. STATE OF TRAVANCORE-COCHIN AND ORS.
|
August 9, 1955 |
|
BAVA P B I Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1955 |
|
BEEPATHUMMA Vs. ABDUL KADAR MOOPPEN
|
February 23, 1955 |
|
BHARATHA PILLAI DEVASWOM Vs. JOSEPH
|
June 10, 1955 |
|
BHASKARA IYER Vs. SUBRAMONIA IYER
|
January 7, 1955 |
|
BHASKARA REDDIAR Vs. ALLEPPEY MUNICIPALITY
|
September 2, 1955 |
|
CHACKI AMMA Vs. MAMMEN
|
February 24, 1955 |
|
CHACKO Vs. MATHUNNI
|
September 19, 1955 |
|
CHACKO RES PUTHUPALLY VALIAPPALLY Vs. THOMMAN
|
May 31, 1955 |
|
CHATTANATHA KARAYALAR Vs. CENTRAL BANK OF INDIA LTD
|
March 10, 1955 |
|
CHELLAPPAN NADAR Vs. PADMANABHA NADAR
|
February 25, 1955 |
|
CHENTHIPERUMAL PILLAI CHANTHANAMUTHU PILLAI Vs. D M DEVASAHAYAM
|
September 12, 1955 |
|
CIT Vs. POTHEN JOSEPH AND SONS
|
December 15, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMBER OF COMMERCE ALLEPPEY
|
February 22, 1955 |
|
DAKSHAYINI AMMA THANKAMMA Vs. KESAVA PILLAI RAMAKRISHNA PILLAI
|
March 2, 1955 |
|
EAPEN CHACKO Vs. KORATHU CHANDY
|
September 19, 1955 |
|
EBRAHIM Vs. CHERIYAN
|
January 20, 1955 |
|
ERAVI PARAMESWARAN KARTHA AND ORS. Vs. R. RAMANKUTTY AND ANR.
|
August 26, 1955 |
|
ESAKKI MADAN NADAR AND NESAMONY NADAR Vs. STATE
|
September 13, 1955 |
|
ESWARA WARRIER Vs. PARUKUTTY WARASIARU
|
March 4, 1955 |
|
EZHUMATTOOR N.S.S. KARAYOGAM Vs. L. JANAKI AMMA AND ANR.
|
November 14, 1955 |
|
FR JOHN Vs. KUNJUVARIATHU
|
July 22, 1955 |
|
GEEVERGHESE THOMAS Vs. CHACKO JOSEPH
|
December 6, 1955 |
|
GEORGE Vs. SUBRAMONIA IYEN
|
August 2, 1955 |
|
GOMEZ Vs. GOMEZ
|
February 23, 1955 |
|
GOPALAN Vs. ABDUL KADIR
|
February 18, 1955 |
|
GOPALAN Vs. AMMUKUTTY AMMA
|
July 15, 1955 |
|
GOURI AMMA VAIDEHI AMMA Vs. PARAMESWARAN PILLAI MADHAVAN PILLAI
|
August 19, 1955 |
|
HAJEE MOHOMMED METHARU Vs. JOSEPH ACHAMMA
|
August 5, 1955 |
|
HIS GRACE THE ARCHBISHOP OF VERAPOLY Vs. INCOME TAX OFFICER
|
November 16, 1955 |
|
IKKANDAN Vs. KOCHAPPI ARANKAN
|
November 9, 1955 |
|
INDO MERCANTILE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1955 |
|
ITHACK ISAAC Vs. KRISHNA KURUP KRISHNA KURUP
|
December 5, 1955 |
|
ITTIAVIRA THOMMEN Vs. CHANDY ABRAHAM
|
June 27, 1955 |
|
JAMATH MOSQUE Vs. JOSEPH
|
March 10, 1955 |
|
JANAKI AMMA Vs. NARAYANAN NANAN
|
May 31, 1955 |
|
JANARDANA MALLAN VENKITESWARA MALLAN AND ANR. Vs. THE COCHIN DEWASWOM BOARD AND ORS.
|
December 12, 1955 |
|
JOHN Vs. STATE
|
August 26, 1955 |
|
JOHNSON Vs. SARASAMMA
|
December 15, 1955 |
|
JOSEPH Vs. JESAYYA
|
February 9, 1955 |
|
JOSEPH MATHEW Vs. G, GOPALA PILLAI AND ORS.
|
July 12, 1955 |
|
JUUAXDHAUAN EINBRANTHIRI Vs. MARIAM AND ORS.
|
June 7, 1955 |
|
K P THAMPY Vs. RAMA KURUP NARAYANA KURUP
|
November 22, 1955 |
|
K. GOPALA PILLAI Vs. N. GOPALA PILLAI
|
July 12, 1955 |
|
K.K. KRISHNA PILLAI Vs. N. VELAYUDHA PANICKER AND ANR.
|
December 30, 1955 |
|
KESAVA PILLAI Vs. STATE
|
January 27, 1955 |
|
KESAVAN SADASIVAN Vs. KESAVAN SIVANANDAN
|
November 3, 1955 |
|
KOCHIPPA AHAMED Vs. BAPPU KOCHUMMINI
|
October 14, 1955 |
|
KOCHUKUNJAN Vs. NARAYANA PANICKER
|
January 3, 1955 |
|
KOCHUNARAYANI AMMA NALINI ALIAS RADHA Vs. VELU MENON GOVINDA MENON
|
January 6, 1955 |
|
KOCHUNNI KOCHU MUHAMMED Vs. KUNJU PILLAI MUHAMHED
|
December 21, 1955 |
|
KOCHUPENNU KAYI Vs. OUSEPH
|
January 18, 1955 |
|
KOCHUVARKI KUNJUVAREED Vs. ANTHONYKUTTY
|
June 30, 1955 |
|
KORAH PUNNEN Vs. PARAMESWARA KURUP VASUDEVA KURUP
|
July 27, 1955 |
|
KOSHY GEORGE Vs. SARA MARIA AND ORS.
|
August 8, 1955 |
|
KRISHNA PANICKER KUNJUKRISHNA PANICKER Vs. VELAYUDHA PANICKER KRISHNA PANICKER
|
July 20, 1955 |
|
KRISHNA PILLAI Vs. PADMANABHAN
|
October 12, 1955 |
|
KRISHNA PILLAI PADMANABHA PILLAI Vs. SANKARA KURUP PADMANABHA KURUP
|
March 21, 1955 |
|
KRISHNA PILLAI VASU PILLAI Vs. STATE
|
December 2, 1955 |
|
KRISHNAN Vs. VELU
|
January 7, 1955 |
|
KRISHNAN KARTHA Vs. PARIATHU
|
July 6, 1955 |
|
KRISHNAN NEELAKANTAN Vs. KARUMPAN KESAVAN
|
November 3, 1955 |
|
KUMARASWAMI PILLAI Vs. SUBRAMANIA IYER
|
January 11, 1955 |
|
KUNCHIYAN JANAKY Vs. MATHEVI NACHI
|
September 27, 1955 |
|
KUNHALI KOYA Vs. ADOOR INDUSTRIES LTD
|
April 19, 1955 |
|
KUNHI PILLAI THAMPATTY Vs. KUNHIKAVU THAMPAN
|
April 6, 1955 |
|
KUNJ AIYYAPPAN Vs. UNNAMAN
|
February 7, 1955 |
|
KUNJAN NADAR Vs. STATE
|
January 7, 1955 |
|
KUNJU Vs. STATE
|
April 4, 1955 |
|
KUNJUMOHAMMED A C Vs. GOVERDHAN HATHIBAI COMPANY
|
June 10, 1955 |
|
KUTTAN Vs. STATE
|
February 25, 1955 |
|
KUTTY AMMA DEVAKI AMMA Vs. THOMMY YOHANNAN
|
October 7, 1955 |
|
LEKSHMANA SHENOI Vs. SUBRAMONIAM PILLAI
|
July 20, 1955 |
|
M K MUHAMED PILLAI Vs. PARIYATHU PILLAI ABDULKADIR
|
April 6, 1955 |
|
M M MATHEW Vs. INCOME TAX OFFICER SECOND ADDL
|
October 31, 1955 |
|
M V SIROMANI PILLAI Vs. T C BALANTYNE
|
December 8, 1955 |
|
MADHAVAN DAMODHARAN Vs. GOVINDAN KUNJU
|
July 25, 1955 |
|
MALABAR STEAMSHIP CO. LTD. Vs. DARA KILIKAR AND ORS.
|
December 23, 1955 |
|
MALUK MOHAMMED Vs. BOOTHALINGOM
|
September 19, 1955 |
|
MARIAM Vs. NARAYANAN THRATHARARU NAMBURIPAD
|
August 5, 1955 |
|
MATHAI KITHO Vs. GODANANDA BRAHMANANDA BOOTHI SWAMIAR
|
March 16, 1955 |
|
MATHU Vs. CHERU
|
January 3, 1955 |
|
MATHU Vs. PALIAM ESTATE AND ORS.
|
December 20, 1955 |
|
MERCHANT STEAM NAVIGATION CO LTD Vs. MOHAMMED KUNJU APPUKKA
|
July 11, 1955 |
|
MOHAMMED ALI Vs. SUBRAMONIA PILLAI
|
October 27, 1955 |
|
MOHAMMED MASTAN KUNJU MOHAMMED ABDUL KHADAR Vs. MYTHEEN KUNJU PAKIRUMOHAMMED
|
December 16, 1955 |
|
MUHAMMADI STEAMSHIP CO Vs. KESERISHIH VALLABDAS
|
November 4, 1955 |
|
MUHAMMED VAVUKHAN Vs. KUNJU POUTHAMMAL
|
July 26, 1955 |
|
MUTHUKUMARA PILLAI Vs. THANU IYER
|
September 7, 1955 |
|
MUTHUPERUMAL PILLAI Vs. PECHI AMMA
|
January 5, 1955 |
|
MYTHEEN HANEEFA Vs. TRAVANCORE-COCHIN STATE
|
July 8, 1955 |
|
NADACHY UMAYAPARVATHY NADACHY Vs. SEETHALEKSHMI AMMAL
|
August 12, 1955 |
|
NAICKEN GOVINDAN Vs. KALLIYANI AMMA
|
December 30, 1955 |
|
NARAYANA PILLAI Vs. KRISHNAN NAIR
|
August 4, 1955 |
|
NARAYANA PILLAI Vs. JANAKI
|
January 19, 1955 |
|
NARAYANA PILLAI MADHAVAN PILLAI Vs. KUNJU PENNAMMA BHARGAVI AMMA
|
August 8, 1955 |
|
NARAYANAN BHATTATHIRIPAD Vs. STATE
|
October 11, 1955 |
|
NARAYANANRU Vs. KESHAVA KURUP
|
July 18, 1955 |
|
NEELAKANTA PILLIA BALAKRISHNA PILLIA Vs. PADMANABHA PILLIA MALLAN PILLIA
|
December 15, 1955 |
|
NETHRAN DAMODARAN NAMBOORIPAD Vs. THE TRAVANCORE DEVASWOM BOARD
|
June 27, 1955 |
|
NILAKANTA PILLAI Vs. GOURI
|
July 21, 1955 |
|
NOORU MOHAMED Vs. SULTAN PILLAI
|
June 29, 1955 |
|
OOMMEN Vs. VARKEY JOSEPH
|
October 31, 1955 |
|
OUSEPH Vs. KURIAKOSE
|
August 22, 1955 |
|
OUSEPH Vs. NEELAKANDAN NAMBUDIRI
|
January 31, 1955 |
|
OUSEPH JOSEPH Vs. POTHEN JOSEPH
|
June 13, 1955 |
|
OUSEPH KURIAKOSE Vs. STATE
|
November 28, 1955 |
|
P M BRAMADATHAN NAMBOORIPAD Vs. COCHIN DEVASWOM BOARD
|
March 25, 1955 |
|
P. SUBRAMONIAM Vs. THE INCOME-OFFICER
|
December 19, 1955 |
|
P.J. GEORGE Vs. MUNICIPAL COMMISSIONER TRICHUR AND ANR.
|
December 12, 1955 |
|
P.K. ACHUTHAN Vs. INCOME TAX OFFICER AND ANR.
|
August 23, 1955 |
|
P.N. KRISHNA IYER AND SONS LTD. Vs. CENTRAL ROAD TRAFFIC BOARD AND ANR.
|
December 20, 1955 |
|
PADMANABHA PILLAI Vs. STATE
|
May 4, 1955 |
|
PADMANABHA PILLAI Vs. PICH ROWTHER
|
July 28, 1955 |
|
PADMANABHA PILLAI BHASKARA PILLAI Vs. BANK OF KERALA LTD
|
June 13, 1955 |
|
PADMANABHA SHENOI Vs. KADIR MOIDEEN
|
January 25, 1955 |
|
PADMANABHAN Vs. NANU
|
March 25, 1955 |
|
PADMANABHAN Vs. NARAYANAN
|
March 1, 1955 |
|
PAKIANATHAN NADAR PONNAYYAN NADAR Vs. KARTHIYANI PILLAI PARVATHI PILLAI
|
March 6, 1955 |
|
PARAMESWARAN PILLAI Vs. STATE
|
March 14, 1955 |
|
PARAMESWARAN PILLAI K Vs. ADDITIONAL INCOME TAX OFFICER
|
October 4, 1955 |
|
PARAMESWARAN PILLAI VASUDEVAN PILLAI Vs. JACOB PERUMAL
|
November 2, 1955 |
|
PARUKUTTY AMMA Vs. SUBRAMANIAN NAMBOORI
|
July 12, 1955 |
|
PATHUMMA Vs. MYTHIYANKUTTY ASSAN
|
September 14, 1955 |
|
PATHUMMA AMINA BEEVI Vs. VASU VASUDEVAN
|
August 26, 1955 |
|
PHILIP Vs. ANNASWAMY IYER
|
July 8, 1955 |
|
PHILIP Vs. STATE
|
January 7, 1955 |
|
PICH ROWTHER HAMEEDU ROWTHER Vs. PAMPADY FANCHAYATH
|
September 26, 1955 |
|
PIONEER MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1955 |
|
PONNIAH NADAR THIRUMANI NADAR Vs. STATE
|
July 12, 1955 |
|
PORINCHU VARIATH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
|
February 22, 1955 |
|
POULO VARGHESE Vs. KOCHUVARIATHU JOSEPH
|
February 17, 1955 |
|
PUNCHIRI BOAT SERVICE LTD Vs. STATE
|
March 15, 1955 |
|
PYLI Vs. VARGHESE
|
March 14, 1955 |
|
RADHAKRISHNA MENON Vs. CHANDRASEKHARA MENON
|
June 8, 1955 |
|
RAGHAVAN NAYAR Vs. STATE
|
August 11, 1955 |
|
RAMA WARRIAR Vs. CHAKRAPANI VARRIERU
|
January 25, 1955 |
|
RAVINDRANATHAN NAIR Vs. GOPINATHAN NAIR
|
June 30, 1955 |
|
SADASIVAN PILLAI Vs. STATE
|
January 17, 1955 |
|
SAINA BHAI Vs. STATE
|
June 15, 1955 |
|
SANKARAN Vs. ACHUTHAN
|
January 3, 1955 |
|
SANKARAN NARAYANAN Vs. KOCHU PILLAI KOCHU
|
August 22, 1955 |
|
SANKARAN PANKAJAKSHAN Vs. NARAYANA PILLAI VELAYUDHAN PILLAI
|
August 19, 1955 |
|
SANKARANARAYANA IYER Vs. BHAGHAVATHY SUBRAMONIA IYER
|
October 13, 1955 |
|
SANKARANARAYANAN NAMBOORI Vs. KALI
|
April 13, 1955 |
|
SANTHAPPA BHAYEE Vs. STATE
|
October 17, 1955 |
|
SARADAMBAL Vs. RAMABHADRA IYER
|
August 10, 1955 |
|
SIVANANDAN Vs. STATE
|
April 4, 1955 |
|
SIVANU CHETTIAR MUTHUKUMARU PILLAI Vs. SIVARAMA IYER THANU IYER AND ORS.
|
September 7, 1955 |
|
SOOSA ANTHONY DECOSTA NICHOLOS DECOSTS Vs. EMAKALAPERUMAL NADAR SIVASUBRAMONIA NADAR
|
September 16, 1955 |
|
SREEKANTAN NAIR Vs. TRAVANCORE MINERAL CONCERNS
|
July 14, 1955 |
|
STATE Vs. THOMAS MATHIA
|
June 25, 1955 |
|
STATE Vs. PYLOTH
|
August 27, 1955 |
|
STATE Vs. NARAYANAN ASAAN AND RAMACHANDRAN ASAAN
|
June 13, 1955 |
|
STATE Vs. JOHN MATHEW
|
January 4, 1955 |
|
STATE Vs. GEORGE
|
February 7, 1955 |
|
STATE Vs. PADMANABHAN PILLAI KUNJ AN PILLAI
|
November 30, 1955 |
|
STATE Vs. DEVASSY LONAPPAN
|
November 30, 1955 |
|
STATE Vs. K MANDIRAM PILLAI
|
December 15, 1955 |
|
STATE Vs. KUMARANALLOOR DEVASWOM
|
December 20, 1955 |
|
SUBHADRA AMMA Vs. GIRI MALLAN KRISHNA MALLAN
|
November 8, 1955 |
|
SUBHADRA KUNHAMMA Vs. SANKUNNY MENON
|
July 26, 1955 |
|
SUBRAMONIA IYER Vs. STATE
|
January 21, 1955 |
|
SUBRAMONIAM KUMARAN Vs. ESAKKIMADAN ARUMUGHOM
|
September 12, 1955 |
|
SUNDARESWARAN Vs. STATE
|
January 12, 1955 |
|
SUSAN GEORGE Vs. STATE
|
November 21, 1955 |
|
T M DASIUS Vs. STATE
|
December 15, 1955 |
|
T V PALANISWAMY NAIDU Vs. STATE
|
November 15, 1955 |
|
T.P. VARIATH Vs. THE BOARD OF REVENUE AND ANR.
|
July 15, 1955 |
|
THOMA CHACKO Vs. KOSHI VARGHESE
|
July 20, 1955 |
|
THOMAS EAPEN Vs. OOMMEN GEORGE KATHANAR
|
June 6, 1955 |
|
THOMCOS BANK LTD Vs. MATHEW PEREIRA
|
November 15, 1955 |
|
THOMMAN Vs. SUBRAMONIA IYEN
|
January 17, 1955 |
|
THOMMAN Vs. KUNJIKUTTY AMMA
|
July 11, 1955 |
|
THRESIA Vs. C LONAPPAN MATHEW
|
December 22, 1955 |
|
TRAVANCORE DEVASWOM BOARD Vs. KANDARU VASU DEVARU
|
July 22, 1955 |
|
TRAVANCORE SRIMOOLAM HANDLOOM WEAVERS CENTRAL CO OPERATIVE SOCIETY LTD Vs. S SUNDARAM MUDALIAR
|
December 12, 1955 |
|
UDUPPU PYLEE Vs. VARKKI MATHA
|
January 4, 1955 |
|
UNITED INDUSTRIES COCHIN LTD Vs. MOHAMMED MOIDEEN
|
June 30, 1955 |
|
UTHUPPU Vs. DEVASIA
|
August 18, 1955 |
|
V P VELAYUDHAN PILLAI Vs. K A JOSEPH
|
March 10, 1955 |
|
V. GEERI NAICKEN Vs. NARY AND ORS.
|
August 12, 1955 |
|
VAIDYANATHA IYER Vs. MEENAKSHI AMMA
|
September 22, 1955 |
|
VALLON KOCHOL Vs. STATE
|
December 12, 1955 |
|
VAREED Vs. PANUNNI KARTHAVU
|
January 3, 1955 |
|
VAREED Vs. STATE
|
July 22, 1955 |
|
VARGHESE Vs. MAMMEN
|
July 13, 1955 |
|
VARGHESE Vs. MAR IVANIOS
|
January 17, 1955 |
|
VARGHESE Vs. MOIDEEN
|
April 6, 1955 |
|
VARIATH Vs. STATE
|
June 17, 1955 |
|
VARKEY Vs. THRESIA
|
March 25, 1955 |
|
VARKEY Vs. STATE
|
February 28, 1955 |
|
VARKEY JOSEPH Vs. STATE
|
August 2, 1955 |
|
VARKEY OUSEPH Vs. NARAYANAN PARAMESWARA PANICKER
|
August 8, 1955 |
|
VASUDEVAN PILLAI Vs. STATE
|
August 11, 1955 |
|
VASUDEVAN PILLAI Vs. BHAVANI AMMA
|
June 23, 1955 |
|
VEEYATHUMMAL KATHIJA UMMAL Vs. PARVATHI PILLAI KUNJ AMMA PILLAI
|
July 11, 1955 |
|
VELAYUDHAN Vs. STATE
|
March 25, 1955 |
|
VELAYUDHAN PILIAL AND NARAYANA PILIAI Vs. THANU PILLAI AND KRISHNAN NAIR
|
August 4, 1955 |
|
VELAYUDHAN PILLAI Vs. GOPALA PANICKER
|
August 10, 1955 |
|
VELAYUDHAN SAROJINI Vs. SANKARANARAYANAN SIVANANDAN
|
September 29, 1955 |
|
VELU PILLAI LEKSHMI PILLAI Vs. KANAKU RAMAN NARAYANAN
|
October 17, 1955 |
|
VENKITESWARA IYER Vs. CHERIYATHU MATHEN AND ANR.
|
August 12, 1955 |
|
VESUDEVAN NAMBOORI Vs. KARAPPAN
|
August 18, 1955 |
|
VICAR PAUL KAKASSERI Vs. DAMODARAN ADITHIRIAPAD
|
October 21, 1955 |