|
(SIC)CHOTTALAL OTHAMCHAND Vs. ARAKKA(SIC)MBIL PADMANABHA SHENOI
|
March 2, 1954 |
|
A. KUNJU MOIDEEN KUNJU Vs. STATE OF TRAVANCORE COCHIN
|
October 27, 1954 |
|
A. NEELAKANTA IYER Vs. STATE OF TRAVANCORE-COCHIN AND OTHERS
|
July 16, 1954 |
|
ABDUL REHIMAN KUNJU Vs. STATE
|
August 18, 1954 |
|
ABDUL SATHAR SAIT Vs. KUNJU VARKEY
|
March 12, 1954 |
|
ABU BACKER ADAM SAIT AND ORS. Vs. ADVOCATE GENERAL OF TR. COCHIN STATE AND ORS.
|
January 4, 1954 |
|
ACHUTHAN Vs. RENT CONTROLLER TRICHUR
|
December 7, 1954 |
|
ACHUTHAN PILLAI Vs. FR CYRIAE J MATTATHIL
|
January 30, 1954 |
|
AIYAPPANKUTTY Vs. MATHAI
|
December 23, 1954 |
|
AIYAPPANKUTTY Vs. MATHOO MATHAI & OTHERS
|
September 23, 1954 |
|
ALEXANDER Vs. KOCHU CHANDA PILLAI
|
January 18, 1954 |
|
AMBA THAMPURATTI Vs. KERALA VARMA THAMPURAN
|
February 2, 1954 |
|
AMMAL NADACHI Vs. KOPILLAN NADAR
|
July 12, 1954 |
|
APPAVU NADAR Vs. DANIEL NADAR
|
July 13, 1954 |
|
ARULAN ISREAL Vs. STATE
|
August 20, 1954 |
|
ARUMUKHAM Vs. THANUMALAYA ARAYAR
|
January 4, 1954 |
|
ASYA UMMA KUNJU Vs. MOHAMMED KUNJU
|
January 29, 1954 |
|
ATHINARAYANA PERUMAL NADAR Vs. THANGAPPAZHAM NADACHI
|
December 8, 1954 |
|
AVARONI SIPPORA Vs. GOPALAN P K
|
July 9, 1954 |
|
AYYANPERUMAL PILLAI Vs. OOMMEN
|
November 12, 1954 |
|
BALAKRISHNA PILLAI Vs. GOURIKUTTY AMMA
|
August 18, 1954 |
|
BANK OF KOOTHATTUKULAM Vs. ITTEN THOMAS
|
January 22, 1954 |
|
BHAGEERATHI PILLAI Vs. PRABHAKARAN
|
March 26, 1954 |
|
BHAGEERATHI PILLAI Vs. SOTHI NADAR
|
August 11, 1954 |
|
BRAHMANAND BHOOTHI SWAMIAR Vs. THOMMI
|
October 20, 1954 |
|
C N NAMBOORI Vs. C K MANI
|
March 17, 1954 |
|
C. CHERIYANKUNJU Vs. T.C. STATE AND OTHERS
|
July 30, 1954 |
|
CHACKO Vs. STATE
|
February 4, 1954 |
|
CHACKO Vs. PUNNEN
|
February 16, 1954 |
|
CHACKO Vs. VARGHESE
|
July 2, 1954 |
|
CHACKO Vs. KOTTAYAM BANK LTD
|
September 27, 1954 |
|
CHAITHU MOHAMMED ASANAR PILLAI Vs. N. ABDUR RAHIMAN SAHIB
|
December 21, 1954 |
|
CHAKKI AMMA Vs. SUNDARA IYER
|
August 4, 1954 |
|
CHEERU Vs. ARAVANTHI
|
February 10, 1954 |
|
COLUMBUS Vs. NARAYANAN
|
July 14, 1954 |
|
DAMODARAN PILLAI Vs. STATE
|
April 2, 1954 |
|
DAVUD Vs. YUSUFF
|
October 19, 1954 |
|
DEVADAS SILAS Vs. ESAKKI DEVIANA
|
October 13, 1954 |
|
DEVAKI Vs. KOCHUNARAYANAN ELAYATH
|
June 8, 1954 |
|
DEVAKI AMMA Vs. RAMACHANDRA KAMMATHI
|
October 28, 1954 |
|
FERNANDEZ Vs. STATE
|
November 24, 1954 |
|
GANESHA PAI Vs. KESAVA PAI
|
December 20, 1954 |
|
GNANSIKHAMONY NADAR Vs. STATE
|
September 2, 1954 |
|
GOODS OF REGINALD PHILIP ROISSIER Vs. STATE
|
March 4, 1954 |
|
GOPALA PILLAI Vs. STATE
|
September 17, 1954 |
|
GOPALA PILLAI Vs. SANKARA IYER
|
August 9, 1954 |
|
GOPALAKRISHNA IYER Vs. UNIVERSITY OF TRAVANCORE
|
March 15, 1954 |
|
GOPALAN Vs. PAILY MAPPALA
|
March 2, 1954 |
|
GOPALAN NAIR Vs. KARTHIYANI AMMA
|
March 5, 1954 |
|
GOPI PILLAI Vs. STATE
|
March 29, 1954 |
|
GOURI AMMA Vs. YOHANNAN
|
July 21, 1954 |
|
GOURI KUNJAMMA Vs. KALU AMMA
|
September 2, 1954 |
|
GOVINDA MENON RAMAN MENON Vs. KRISHNA PILLAI KESAVA PILLAI
|
August 24, 1954 |
|
GOVINDA PANICKER Vs. K. BALAKRISHNA MARAR AND ANOTHER
|
July 9, 1954 |
|
GOVINDA PANICKER KESAVA PANICKER Vs. GOVINDA PILLAI VELAYUDHAN PILLAI
|
November 10, 1954 |
|
GOVINDA PILLAI Vs. STATE
|
October 29, 1954 |
|
GOVINDA PILLAI Vs. KOCHUKOCHI MUTHALAI
|
March 30, 1954 |
|
GOVINDA WARRIER Vs. SANKARA KURUP
|
January 8, 1954 |
|
GOVINDANKUTTY MENON Vs. BALAKRISHNA MARAR
|
September 7, 1954 |
|
HARI HARAN Vs. STATE
|
October 8, 1954 |
|
IBRAHIM Vs. MOOSA
|
April 2, 1954 |
|
ITTUNDAN Vs. STATE
|
February 10, 1954 |
|
JANAKI AMMA Vs. PADMANABHAN NAIR
|
November 8, 1954 |
|
JANAKI PILLAI Vs. RAMAN PILLAI
|
August 3, 1954 |
|
JAYAMUTHU NATAN Vs. PONNUMUTHU NATAN
|
November 11, 1954 |
|
JOHN Vs. STATE
|
September 27, 1954 |
|
JOSEPH Vs. EATHAMMA
|
July 26, 1954 |
|
JOSEPH Vs. KALLIYANI
|
January 18, 1954 |
|
JOSHUA Vs. JACOB
|
August 23, 1954 |
|
KALIAPPA CHETTIAR AND SONS Vs. CURRIMBHOY LALJEE SAJUN AND CO
|
March 8, 1954 |
|
KALLIYANI AMMA Vs. ICHIKUTTY AMMA
|
December 2, 1954 |
|
KANAKKU SHANMUGHOM PILLAI Vs. CHITHAMBARATHANU MUDALIAR
|
September 22, 1954 |
|
KARTHIYANI AMMA Vs. NEELAKANTAN
|
October 28, 1954 |
|
KASI IYER Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1954 |
|
KESAVA IYER Vs. MAHARAJA PILLAI
|
August 4, 1954 |
|
KESAVA PANICKER Vs. STATE
|
March 18, 1954 |
|
KESAVA PILLAI Vs. GOVINDAN NAIR
|
February 24, 1954 |
|
KESAVA SARMA Vs. SAINUBA KUNJU
|
January 28, 1954 |
|
KESAVAN Vs. SAROJINI
|
March 23, 1954 |
|
KOCHU BHAGAVATHI Vs. CHINNA APPI
|
October 14, 1954 |
|
KOCHU MOHAMMED Vs. GOPALA PILLAI
|
June 29, 1954 |
|
KOCHUKUNJU Vs. STATE
|
March 19, 1954 |
|
KRISHNA KURUP Vs. KRISHNA KURUP
|
March 1, 1954 |
|
KRISHNA MENON Vs. DEVASIA
|
April 2, 1954 |
|
KRISHNA PAI Vs. THRINETHRAN VALIYATHAMPRAKKAL
|
January 15, 1954 |
|
KRISHNA PILLAI PARAMESWARAN PILLAI Vs. ANANTHU AMMA BHAGAVATHI AMMA
|
December 14, 1954 |
|
KRISHNA RAO Vs. MUNICIPAL SALES TAX OFFICER
|
March 26, 1954 |
|
KRISHNAN Vs. SUBRAMONIA IYER
|
February 1, 1954 |
|
KRISHNAN KUTTAN Vs. CHACKO
|
June 7, 1954 |
|
KUMARAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD
|
July 27, 1954 |
|
KUNJAN NADAR Vs. STATE
|
September 20, 1954 |
|
KUNJI AMMA Vs. PADMANABHA PILLAI
|
December 2, 1954 |
|
KUNJI THOMMAN Vs. KUNJI MARAKAR ALIKUNJI
|
July 13, 1954 |
|
KUNJIKRISHNAN MUNDAN Vs. CHIEF SECRETARY
|
January 29, 1954 |
|
KUNJIPPU Vs. INCOME TAX OFFICER
|
July 26, 1954 |
|
KUNJU MEETHIAN KOCHU MOHAMMED Vs. NARAYANA PILLAI GOPALA PILLAI
|
June 26, 1954 |
|
KUNJU MOIDEEN KUNJU Vs. STATE
|
October 10, 1954 |
|
KUNJUNNI PILLAI Vs. BHASKARAN PILLAI
|
March 24, 1954 |
|
KUNJUVAREED Vs. RADHALEKSHMI NAITHIYAMMA
|
September 7, 1954 |
|
LEKSHMI Vs. SIVA PILLAI
|
February 16, 1954 |
|
LILLY MERCILIN LEWIS Vs. CHANJI NANI
|
March 2, 1954 |
|
LUKKA ULAHANNAN Vs. TRAVANCORE-COCHIN STATE
|
September 16, 1954 |
|
M. RAMASWAMY REDDIAR Vs. THE STATE OF TRAVANCORE-COCHIN AND ANR.
|
July 30, 1954 |
|
MADHAVA IYER Vs. STATE
|
March 25, 1954 |
|
MALANKARA RUBBER PRODUCE CO LTD Vs. COMMISSIONER OF AGRL I T
|
September 3, 1954 |
|
MALLAYYAN CHETTIAR Vs. KRISHNA PILLAI
|
December 2, 1954 |
|
MARIASOOSA Vs. STATE
|
August 27, 1954 |
|
MARIE FERNANDEZ Vs. MADHAVI
|
March 23, 1954 |
|
MATHAI Vs. STATE
|
November 10, 1954 |
|
MATHEW Vs. KURUVILLA
|
August 16, 1954 |
|
MATHEW MATHEW Vs. OUSEPH KURUVILA
|
August 16, 1954 |
|
MATHUNNI MATHEW Vs. MATHUNNI CHANDY
|
March 25, 1954 |
|
MEERAN ROWTHER Vs. STATE
|
October 29, 1954 |
|
MICHAEL NADAR Vs. SUBRAMONIA NADAR
|
September 27, 1954 |
|
MOHAMMED KUNJU ASYA UMMA KUNJU Vs. MOIDEENKUNJU MOHAMMAD KUNJU
|
August 18, 1954 |
|
MUHAMMED KANNU MYTHEEN KATTUVAVA Vs. SUBRAMONIA PILLAI VELAYUDHAN PILLAI
|
December 13, 1954 |
|
MUNICIPALITY OF QUILON Vs. GEORGE
|
July 2, 1954 |
|
MYTHEEN HANEEFA Vs. STATE
|
October 12, 1954 |
|
NAINA Vs. CHACKO
|
March 23, 1954 |
|
NANU DIVAKARAN Vs. VELUMPI NANI
|
August 24, 1954 |
|
NARAYANA IYER Vs. KOLAPPAN ACHARI
|
March 17, 1954 |
|
NARAYANA IYER Vs. ABRAHAM
|
January 28, 1954 |
|
NARAYANA PILLAI BALAKRISHNA PILLAI Vs. STATE
|
January 4, 1954 |
|
NARAYANA SHENOI Vs. YESODABAI
|
March 1, 1954 |
|
NARAYANAN Vs. GOVINDAN
|
June 22, 1954 |
|
NARAYANAN Vs. GOVINDA MENON
|
June 25, 1954 |
|
NARAYANAN Vs. DEVASWOM BOARD TRAVANCORE
|
March 29, 1954 |
|
NARAYANAN Vs. NARAYANI
|
October 11, 1954 |
|
NARAYANAN NAIR GOVINDAN NAIR Vs. KARAYANAN NAIR NARYANAN NAIR AND ORS.
|
July 2, 1954 |
|
NARAYANAN NEELAKUTTY AND OTHERS Vs. KRISHNAN VENKI AND OTHERS
|
July 26, 1954 |
|
NARAYANAN PANDALA Vs. SANKUNNI PANDALA
|
October 20, 1954 |
|
NEELAKANTAN Vs. RAMAKRISHNA PILLAI
|
July 8, 1954 |
|
NEELAKANTAN NAIR Vs. NANGELI AMMA
|
November 10, 1954 |
|
NEELAKANTAN NAMBOORI Vs. PAILY
|
January 4, 1954 |
|
OMANA PILLAI Vs. RAMAKRISHNA PILLAI
|
February 2, 1954 |
|
OOMMEN Vs. JACOB
|
July 8, 1954 |
|
OTHAMCHAND SAIT Vs. PADMANABHA SHENOI
|
March 2, 1954 |
|
OUSEPH Vs. VARKEY
|
July 19, 1954 |
|
OUSEPH MATHAI Vs. STATE
|
July 5, 1954 |
|
OUSEPH OUSEPH Vs. SOURIYAR THOMMAN AND ORS.
|
March 3, 1954 |
|
P.C. VAREED Vs. GOPALBAI BABUBAI PATEL RAMBAI GOPALBAI PATEL
|
February 18, 1954 |
|
P.K. MUNDAN Vs. THE STATE
|
January 29, 1954 |
|
P.M. PHILIP S/O MATHAI Vs. THE STATE
|
January 6, 1954 |
|
PADMANABHA PANICKER Vs. CHANDRAMATHI AMMA
|
June 16, 1954 |
|
PADMANABHA PANICKER Vs. KOCHUPILLA NAIR
|
January 28, 1954 |
|
PAPPATHI AMMAL Vs. SIVAGANNAM PILLAI
|
February 26, 1954 |
|
PARAMESWARAN NAMBURI Vs. NARAYANA PILLAI
|
April 1, 1954 |
|
PARAMESWARAN PILLAI Vs. RAMAKRISHNA PILLAI
|
August 20, 1954 |
|
PHILIPPOSE ALIAMMA Vs. EAPEN OUSEPH
|
February 25, 1954 |
|
PONNU PILLAI Vs. STATE
|
November 11, 1954 |
|
PUSHKARAN Vs. RAMAKRISHNAN NAIR
|
June 25, 1954 |
|
R S A KASI IYER Vs. STATE
|
October 4, 1954 |
|
R VASU NAIR Vs. TRAVANCORE-COCHIN STATE
|
March 26, 1954 |
|
RAJAPPAN PILLAI Vs. BHOOTHALINGAM PILLAI
|
September 7, 1954 |
|
RAJAVARAMA THAMPAN Vs. MATHAI
|
December 6, 1954 |
|
RAMA PANICKER Vs. RAMA PANICKER
|
February 24, 1954 |
|
RAMACHANDRAN NAIR Vs. MARIAM OUSEPH
|
June 7, 1954 |
|
RAMACHANDRAN NAIR Vs. GOVINDAN
|
September 29, 1954 |
|
RAMAKRISHNA IYER Vs. STATE
|
February 12, 1954 |
|
RAMAKRISHNA MENON Vs. STATE
|
September 17, 1954 |
|
RAMAN PILLAI Vs. MATHEWS
|
March 25, 1954 |
|
RAMASWAMI GOUNDER Vs. MEERA LEBBA
|
February 2, 1954 |
|
RAMAYYA KOUNDAN Vs. PECHI AMMAL KOUNDACHI
|
July 30, 1954 |
|
RANCHOD DAS JIVANDAS Vs. B. MADHAVA SHENOI & CO.
|
February 2, 1954 |
|
RE Vs. KURIAN THOMAS KASEESA V STATE
|
January 8, 1954 |
|
RENCHORD DAS JEEVANDAS Vs. SHAH HEERALAL CHAPAI
|
March 18, 1954 |
|
RETNAKARAN Vs. STATE
|
July 30, 1954 |
|
RETNAKARAN Vs. STATE
|
November 12, 1954 |
|
REV FR JOSEPH Vs. STATE
|
January 12, 1954 |
|
S. NARAYANA PILLAI AND ANR. Vs. THE STATE OF TRAVANCORE-COCHIN AND ANR.
|
February 22, 1954 |
|
SABARI PERUMAL PILLAI Vs. DISTRICT COLLECTOR QUILON
|
November 4, 1954 |
|
SANTHILAL & CO., TRICHUR Vs. COMMR. OF INCOME TAX, MYSORE ETC.
|
June 24, 1954 |
|
SARA Vs. ANNAM
|
July 21, 1954 |
|
SEBASTIAN Vs. STATE
|
August 27, 1954 |
|
SHUMMUGHATHAI AMMAL Vs. DEVASSAHAYAM NADAR
|
March 1, 1954 |
|
SIVAGNANATHAMMAL Vs. SANKARAPANDIAN PILLAI
|
February 26, 1954 |
|
SREEKUMARAN KESAVAN NAMBOORI Vs. GOPALAN MADHAVAN
|
September 23, 1954 |
|
STANDARD MOTOR UNION LTD Vs. STATE
|
January 27, 1954 |
|
STATE Vs. NARAYANA IYER
|
March 16, 1954 |
|
STATE Vs. OUSEPH
|
July 16, 1954 |
|
STATE Vs. RAMAKRISHNA PILLAI
|
November 5, 1954 |
|
STATE Vs. ABDURAHIMAN
|
September 27, 1954 |
|
SUBRAMONIA IYER Vs. MARIA
|
August 6, 1954 |
|
SWARAJ MOTORS LTD Vs. MUNICIPAL COUNCIL ALWAYE
|
March 25, 1954 |
|
SYEDHAMIN Vs. MEETHAN MOHAMED
|
August 26, 1954 |
|
T GOVINDANKUTTY MENON Vs. THOMAS CHANDY
|
October 12, 1954 |
|
THARIATHU Vs. ACHUTHA KURUP
|
March 11, 1954 |
|
THOMA Vs. PARAMESWARA PANICKER
|
December 1, 1954 |
|
THOMMAN Vs. KONNUNNI
|
December 16, 1954 |
|
THOMMAS Vs. TRAVANCORE FORWARD BANK LTD
|
August 16, 1954 |
|
THOMMEN PYLI Vs. OUSEPH
|
January 29, 1954 |
|
TRAVANCORE BANK LTD Vs. ABRAHAM
|
October 1, 1954 |
|
TRAVANCORE DEVASWOM BOARD Vs. S. NEELACANTAN MOOTHATHU AND OTHERS
|
April 1, 1954 |
|
TRAVANCORE FORWARD BANK LTD. Vs. A. SUBBARAYA IYER
|
February 18, 1954 |
|
TRAVANCORE MINERALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1954 |
|
TRAVANCORE-COCHIN STATE Vs. MADHAVAN
|
July 28, 1954 |
|
TRAVANCORE-COCHIN STATE Vs. CHACKO ALEXANDER AND ORS.
|
July 7, 1954 |
|
V K MENON Vs. TAHSILDAR
|
March 26, 1954 |
|
V.P. NARAYANA & SONS Vs. COMMR. OF INCOME TAX, MYSORE & C.
|
June 28, 1954 |
|
VANJIPUZHA CHIEF Vs. THOMMA
|
March 24, 1954 |
|
VANJIPUZHA MADHOM ESTATE Vs. PYLO
|
November 23, 1954 |
|
VAREED Vs. GOPALBAI PATEL
|
February 12, 1954 |
|
VARGHESE Vs. STATE
|
March 11, 1954 |
|
VARGHESE Vs. MATHAI VARGHESE
|
July 16, 1954 |
|
VARGHESE LUKKOSE Vs. STATE
|
November 3, 1954 |
|
VARIETH Vs. STATE
|
February 4, 1954 |
|
VARKEY Vs. STATE
|
March 26, 1954 |
|
VARKEY Vs. SALES TAX OFFICER
|
August 2, 1954 |
|
VARKEY Vs. STATE
|
June 9, 1954 |
|
VASUDEVAN NAMBOORIPAD Vs. STATE
|
March 29, 1954 |
|
VELAYUDHAN Vs. JOSEPH
|
August 26, 1954 |
|
VELAYUDHAN NADAR KUTTI NADAR Vs. STATE
|
July 23, 1954 |
|
VELLAYAN NADAR Vs. VARGHESE NADAR
|
March 31, 1954 |
|
VELU Vs. THANKAMMA
|
January 20, 1954 |
|
VELU PILLAI Vs. VASUDEVA KURUP
|
January 5, 1954 |
|
VISHNU NAMBUDIRI Vs. VENKITACHALAM IYER
|
June 7, 1954 |
|
WESTERN INDIA MATCH CO. LTD., BOMBAY Vs. MUNICIPAL COUNCIL ALLEPPEY AND ANOTHER
|
February 5, 1954 |
|
YOHANNAN Vs. VASUDEVAN CHAKKIYAR
|
March 11, 1954 |
|
YOVAN NADAR Vs. VARUVEL NADAR
|
December 2, 1954 |
LOGIN