|
A N LEKSHMANA SHENOY Vs. INCOME TAX OFFICER ERNAKULAM
|
September 14, 1953 |
|
A V GEORGE AND CO LTD Vs. SALES TAX OFFICER
|
July 2, 1953 |
|
A.P. SIMON Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
January 9, 1953 |
|
ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1953 |
|
ABDUL KHADER SAHIB Vs. ISMAIL THARAKANAR
|
October 26, 1953 |
|
ABDUL SATHAR SAIT Vs. RAGHAVAN
|
August 11, 1953 |
|
ABDULKADIR Vs. ABDULKADIR
|
September 29, 1953 |
|
ABRAHAM Vs. STATE
|
September 28, 1953 |
|
ABUBACKER OOMERKUTTY Vs. I S AND C MACHADO
|
March 9, 1953 |
|
ADAM BAVA ROWTHER Vs. VELAYUDHAN PILLAI
|
November 30, 1953 |
|
AHMED HUSSAIN Vs. STATE
|
January 8, 1953 |
|
ANAMALAI TIMBER TRUST LTD Vs. TRIPPUNITHURA DEVASWOM
|
November 26, 1953 |
|
ANANTHAKRISHNAN Vs. CHENTHIPERUMAL PILLAI
|
January 29, 1953 |
|
ANANTHARAMAKRISHNA IYER Vs. RENT CONTROLLER TRIVANDRUM
|
July 20, 1953 |
|
ANTHONY Vs. KOCHUVAREED
|
November 11, 1953 |
|
ASSIZ Vs. CHITHAMMA
|
November 11, 1953 |
|
AUGUSTINE Vs. MATHAI MATHAI
|
February 16, 1953 |
|
AVIRA Vs. MAR BASSELIOS GHEEVARGHESE
|
April 29, 1953 |
|
BERNARD Vs. MARY
|
November 9, 1953 |
|
BHAGAVATHI PILLAI Vs. SANKARA PILLAI
|
March 26, 1953 |
|
BHARAT INSURANCE CO. LTD. Vs. BIVATHU AND ORS.
|
January 18, 1953 |
|
BHARATH INSURANCE CO LTD Vs. KADIR KUNJU BIVATHU
|
January 8, 1953 |
|
BHAVANI AMMA Vs. GOVINDA PILLAI
|
October 27, 1953 |
|
C A GEORGE Vs. CHACKO JOSEPH
|
February 19, 1953 |
|
C. GURUSWAMI PILLAI Vs. SHRI CHITRA CARDAMOM CO-OPERATIVE SOCIETY BANK LTD.
|
August 13, 1953 |
|
CHACKO Vs. VARKEY
|
February 25, 1953 |
|
CHACKO Vs. PADMANABHA PILLAI
|
February 11, 1953 |
|
CHACKO Vs. THUPPAN NARABOORIPAD
|
August 6, 1953 |
|
CHACKU CHUMMAR Vs. ROSSA
|
September 3, 1953 |
|
CHAKKAPPAN KUNHUVAREED Vs. JANAKI AMMA
|
September 30, 1953 |
|
CHIDAMBARA IYER Vs. JANARDHANA IYER
|
June 8, 1953 |
|
CHINNASWAMI CHETTIAR Vs. CHERU
|
February 17, 1953 |
|
CHINNASWAMY CHETTIAR Vs. CHERU
|
February 13, 1953 |
|
CHOTHY Vs. YESUDEVAN NADAR
|
February 3, 1953 |
|
DEVASIA Vs. MATHEW
|
February 9, 1953 |
|
EDWARD TOP Vs. STATE
|
July 24, 1953 |
|
ERAVI PILLAI KRISHNA PILLAI Vs. MALUK MOHAMMED SAHUL HAMEED
|
March 30, 1953 |
|
ESAKKIMUTHU PILLAI Vs. SIVATHANU PILLAI
|
November 25, 1953 |
|
FRANCIS Vs. OUSEPH
|
March 10, 1953 |
|
GEORGE Vs. VARKEY
|
July 20, 1953 |
|
GEORGE Vs. STATE OF TRAVANCORE-COCHIN
|
October 13, 1953 |
|
GEORGE Vs. KESAVA PILLAI
|
December 17, 1953 |
|
GNANAMONI Vs. ABRAHAM
|
February 17, 1953 |
|
GNANAPRAKASAM BARNABAS Vs. STATE
|
January 16, 1953 |
|
GODANANDA BRAHAMANDA BHOOTHI SWAMIYAR Vs. KORAH THOMMI
|
October 20, 1953 |
|
GOMATHI AMMAL Vs. P CHINNAKANNU PILLAI
|
October 29, 1953 |
|
GOMATHY AMMAL Vs. H H PARVATHY BHAI
|
March 30, 1953 |
|
GOPALA PILLAI Vs. KUNJAN
|
November 10, 1953 |
|
GOPALAKRISHNAN NAIR Vs. STATE
|
November 9, 1953 |
|
GOPALAN Vs. AVRONI SIPPORA
|
September 22, 1953 |
|
GOPALAN NAIR Vs. NARAYANA MENON
|
September 25, 1953 |
|
GOVINDA PILLAI EASWARA PILLAI AND ORS. Vs. AHMED MOOSA AND ORS.
|
November 12, 1953 |
|
GOVINDA RAO Vs. FIRST MEMBER BOARD OF REVENUE
|
August 4, 1953 |
|
HAMEED PANICKER Vs. KADIRKUTTY
|
July 6, 1953 |
|
HARIHARA IYER Vs. ALWAYE MUNICIPALITY
|
May 2, 1953 |
|
HARIHARA IYER Vs. THOMMY
|
January 5, 1953 |
|
HASSAN ROWTHER Vs. I T OFFICER
|
March 31, 1953 |
|
HUSSAN PILLAI Vs. MADHAVAN
|
September 24, 1953 |
|
ISSAHAC Vs. UZHITHIRARU
|
January 22, 1953 |
|
ITHACK Vs. KURIVILLA
|
June 18, 1953 |
|
ITTY SANKARAN Vs. ITTIYATHI KOCHUKUTTY
|
April 1, 1953 |
|
J MUNDASSERY Vs. MANAGER ST THOMAS COLLEGE
|
September 29, 1953 |
|
JACOB JOHN Vs. REV THOMAS WILLIAMS
|
June 30, 1953 |
|
JAGAJEEVAN Vs. ASMA BIBI
|
March 10, 1953 |
|
JAMES PAUL ALEXANDER Vs. JAMES ARTHUR EDWARDS
|
January 5, 1953 |
|
JANARDHANA KURUP Vs. STATE
|
April 27, 1953 |
|
JOHN PETER Vs. STATE
|
January 27, 1953 |
|
JOSEPH Vs. ELYKUTTY
|
September 17, 1953 |
|
K N VIJAYAN Vs. STATE
|
April 1, 1953 |
|
K.N. SANKUNNY PILLAI Vs. T. PAUL AND ORS.
|
January 29, 1953 |
|
KADUTHA KADUTHA Vs. KUNJUPANICKEN KESAVEN
|
November 17, 1953 |
|
KALIYA PILLAI SANKARANARAYANA PILLAI Vs. U. KAMALAMMAL AND ANOTHER
|
February 25, 1953 |
|
KALLIYANI KUNJ AMNIA Vs. GOVINDAN
|
September 17, 1953 |
|
KALLYANIKUTTY AMMA Vs. ANANDAVALLI AMMA
|
February 11, 1953 |
|
KALYANIKUTTY AMMA Vs. GOURIKUTTY AMMA
|
November 2, 1953 |
|
KAMAKSHI AMMA Vs. GANGADHARAN PILLAI
|
July 1, 1953 |
|
KAMAKSHI AMMA AND ANOTHER Vs. GANGADHARAN PILLAI AND OTHERS
|
June 22, 1953 |
|
KANAKKU THAMPI CHEMPAKARAMAN SANKARANARAYANAN Vs. NOOHU PATHUMMAL MUHAMMAD PATHUMMAL AND ORS.
|
January 16, 1953 |
|
KANAKULAMADA NADAR VELU NADAR AND ORS. Vs. PICHAKANNU ARIYAR MARIMUTHU ARIYAR AND ORS.
|
February 13, 1953 |
|
KESAVA PILLAI Vs. JATHAVETHARU BHATTATHIRI
|
July 6, 1953 |
|
KESAVAN Vs. PHILIP
|
June 25, 1953 |
|
KESAVAN GOPALAN Vs. STATE
|
October 12, 1953 |
|
KESAVAN NAMBOORI Vs. NARAYANI AMMA
|
February 26, 1953 |
|
KIDANGOOR DEVASWOM Vs. OUSEPH AND ANR.
|
January 22, 1953 |
|
KOCHU VARKEY Vs. SANKARA PANICKER
|
December 21, 1953 |
|
KOCHUKRISHNAN ASAN Vs. RAJAN
|
October 19, 1953 |
|
KOMALA VALLI Vs. KUNJU PILLAI
|
February 10, 1953 |
|
KRISHNA IYER Vs. MURPHY ESTATE LTD
|
December 21, 1953 |
|
KRISHNA PANICKER Vs. KUNCHU
|
September 2, 1953 |
|
KULA MYDEEN PILLAI HUSSAIN PILLAI Vs. NARAYANAN MADHAVAN ANA OTHERS
|
September 24, 1953 |
|
KUNJ ISHNAN Vs. VASUDEVAN NAMBOORI
|
November 26, 1953 |
|
KUNJAN PILLAI Vs. SANKARA PILLAI
|
September 29, 1953 |
|
KUNJU KUNJU ASARI NANU ASARI Vs. SANKU ASARI THANKAPPAN ASARI
|
July 14, 1953 |
|
KUNJU KUTTY Vs. KUNCHAN
|
July 21, 1953 |
|
KUPPAN CHETTIAR Vs. KESAVAN
|
January 6, 1953 |
|
KURIAKOSE Vs. CENTRAL ROAD TRAFFIC BOARD
|
August 20, 1953 |
|
KURIEN Vs. NARAYANAN CHAKKIAR
|
November 3, 1953 |
|
KURIEN CHACKO Vs. VARKEY VARKEY
|
February 28, 1953 |
|
KURUVILLA Vs. AVIRA
|
July 6, 1953 |
|
LAKSHMI AMMA KALLIYANI AMMA Vs. KUNJI PILLAI AMMA KUTTY AMMA AND ORS.
|
September 3, 1953 |
|
LEKSHMI AMMA KAMALAKSHI AMMA Vs. LEKSHMI AMMA BHARGAVI AMMA AND ORS.
|
January 8, 1953 |
|
LEKSHMI GNANAPAKIAM Vs. PONNIAN NADAR
|
December 18, 1953 |
|
LEKSHMIKUTTY AMMA Vs. RAMAN
|
March 23, 1953 |
|
M K CHACKO Vs. KOTTAYAM MUNICIPALITY
|
November 4, 1953 |
|
M P MENON Vs. STATE
|
June 17, 1953 |
|
MADHAVAN NAIR Vs. KARTHIYANIAMMA
|
September 30, 1953 |
|
MADHAVAN PILLAI Vs. GOPALA KURUP
|
August 12, 1953 |
|
MANI Vs. KRISHNAN NAYAR
|
March 20, 1953 |
|
MANI JOSEPH Vs. STATE
|
September 22, 1953 |
|
MARIAM GEORGE Vs. RICHARD PERIEIRA
|
December 30, 1953 |
|
MARTHANDAN NADAR NARAYANAN NADAR Vs. PERUMAKUTTY PERUMAKUTTY
|
September 9, 1953 |
|
MATHAI Vs. AUGUSTHY
|
April 22, 1953 |
|
MATHAI MANJOORAN Vs. STATE
|
September 1, 1953 |
|
MATHEW MATHEWS KATHANAR Vs. KURIAKOSE EASUS KATHANAR
|
September 18, 1953 |
|
MOOSA SEETHI Vs. MARIYAKUTTY
|
November 30, 1953 |
|
MUHAMMAD Vs. AMU KOCHO
|
March 26, 1953 |
|
MYTHEEN KUNJU Vs. STATE
|
November 24, 1953 |
|
NARASIMHAN EMPRAN Vs. VENKITARAYAN EMPRAN
|
December 30, 1953 |
|
NARAYANA KAIMAL PADMANABHA KAIMAL Vs. SANKU KESAVAN AND ORS.
|
March 19, 1953 |
|
NARAYANA PILLAI Vs. CHOTHI KUNJAN AND ORS.
|
November 10, 1953 |
|
NARAYANAN Vs. SANKUNNI
|
November 17, 1953 |
|
NARAYANAN Vs. RAMAN
|
February 2, 1953 |
|
NARAYANAN Vs. KOCHUPENNU
|
August 13, 1953 |
|
NARAYANAN NAMBIAR Vs. KRISHNA MENON
|
December 3, 1953 |
|
NARAYANI AMMA Vs. DHATHIRI ANTHERJANOM
|
November 16, 1953 |
|
NEELACANTA IYER VAIDYANATHA SARMA Vs. THE STATE
|
July 31, 1953 |
|
NEELAKANTAN VASU Vs. STATE
|
March 20, 1953 |
|
NEELAMMA Vs. ANANCHI PILLAI
|
March 27, 1953 |
|
NEELU Vs. SUBBIAH PILLAI
|
October 20, 1953 |
|
NESAMONY Vs. DEVADASAN
|
March 26, 1953 |
|
OLLUR BANK LTD Vs. LITTLE FLOWER BANK LTD
|
September 14, 1953 |
|
OUSEPH Vs. MARIAMMA
|
August 6, 1953 |
|
OUSEPH Vs. STATE
|
January 22, 1953 |
|
OUSEPH OUSEPH AND ORS. Vs. PALAKADUMALA DEVASWOM AND ORS.
|
November 30, 1953 |
|
P RAGHAVA MENON Vs. STATE
|
September 22, 1953 |
|
P.L.A. PALANIPPA CHETTIAR Vs. A. AND F. HARVEY LTD.
|
January 6, 1953 |
|
PANDURANG APTE Vs. KRISHNA IYER
|
October 6, 1953 |
|
PAPPU Vs. SEKHARAN
|
November 30, 1953 |
|
PARAMESWARAN PILLAI Vs. RUGMINI AMMA
|
October 30, 1953 |
|
PARAMESWARAN PILLAI Vs. PARAMESWARAN PILLAI
|
October 26, 1953 |
|
PARVATHI Vs. RAMUNNI KARAPPAN
|
October 29, 1953 |
|
PARVATHI AMMAL Vs. GANAPATHI PATTAR
|
March 16, 1953 |
|
PICHANDY ANANTHAKRISHNAN AND ANR. Vs. CHIDAMBARAM PILLAI AND ANR.
|
January 29, 1953 |
|
PONNAMMAL Vs. ANDI AYYAN
|
April 22, 1953 |
|
PUDUKAD PUBLIC BANK LTD Vs. ANNAMMA
|
December 15, 1953 |
|
PUNNEN Vs. SANKARA NARAYANA IYER
|
October 19, 1953 |
|
R VENKITARAMAN Vs. CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
|
September 1, 1953 |
|
R. VENKITARAMAN Vs. CENTRAL ROAD TRAFFIC BOARD AND ORS.
|
February 16, 1953 |
|
RAGHAVA KURUP Vs. STATE
|
September 18, 1953 |
|
RAJASEKHARAN PILLAI Vs. PHILIPOSE
|
July 29, 1953 |
|
RAMAKRISHNAN NAIR Vs. KRISHNAN NAIR
|
July 24, 1953 |
|
RAMAN Vs. RAMASASTRI POTTI
|
October 28, 1953 |
|
RAMASWAMI NADAR Vs. PONNIAH NADAR
|
October 23, 1953 |
|
RAMASWAMI PILLAI Vs. SHANMUGHAM
|
December 30, 1953 |
|
RAMASWAMY PILLAI VELAYUDHAN PILLAI AND OTHERS Vs. ARUMANAYAGAM SEEMON AND OTHERS
|
September 25, 1953 |
|
RANGASWAMI CHETTIAR Vs. STATE
|
January 16, 1953 |
|
RAVIVARMA THIRUMULPAD Vs. JOSEPH
|
September 24, 1953 |
|
RAVUNNY NAIR Vs. STATE
|
December 1, 1953 |
|
SAIT NAGJEE PURUSHOTHAM AND CO LTD Vs. CHATHUKUTTY RARUKUTTY
|
June 26, 1953 |
|
SANKARA ALLOM LTD Vs. STATE OF TRAVANCORE-COCHIN AND TWO ORS
|
August 5, 1953 |
|
SANKARA PANICKER Vs. NANGELI AMMA
|
October 30, 1953 |
|
SANKARAN KESAVAN Vs. SANKARAN BHARATHAN
|
September 24, 1953 |
|
SANKARAN NAIR Vs. BHARGAVI PILLAI
|
August 6, 1953 |
|
SANKARANARAYANA IYER Vs. NEELAKANTAN NAMBURI
|
February 2, 1953 |
|
SANKARANARAYANA PILLAI Vs. SANKARA IYER
|
July 23, 1953 |
|
SANKARARU Vs. STATE
|
March 27, 1953 |
|
SEETHARAM WAREHOUSE Vs. THAIVETTIL KUNHESSO ANNA AND TWO ORS
|
July 21, 1953 |
|
SELVARAJA Vs. ABHIMANNU
|
June 9, 1953 |
|
SIMON JACOB SILAS Vs. CASPER JOHN BALTHASAR KOHLHOFF
|
October 28, 1953 |
|
SIRKAR Vs. MAHADEVA IYER VENKITASUBRAMANIA IYER
|
February 8, 1953 |
|
SIVATHANUVAN THAMPI Vs. PATHUMMAL
|
January 16, 1953 |
|
SKARIA Vs. STATE
|
November 24, 1953 |
|
SOUTH INDIA BANK LTD Vs. I T COMMISSIONER
|
April 1, 1953 |
|
SOUTH TRAVANCORE ELECTRICAL WORKERS UNION Vs. NAGERCOIL ELECTRIC SUPPLY CORPORATION
|
October 27, 1953 |
|
STATE Vs. ITTIAVIRAH APPREHEN
|
October 29, 1953 |
|
STATE Vs. BANK OF COCHIN LTD
|
October 21, 1953 |
|
STATE Vs. CHELLAYAN
|
October 19, 1953 |
|
STATE Vs. KOCHAN CHELLAYYAN
|
October 19, 1953 |
|
STATE Vs. PHILIPOSE PHILIP
|
November 11, 1953 |
|
STATE Vs. NARM PILLAL JANARDHANAN PILLAI
|
November 12, 1953 |
|
STATE Vs. VASU
|
December 21, 1953 |
|
STATE Vs. P S SIVARAMA IYER KRISHNA IYER
|
April 11, 1953 |
|
STATE Vs. KOCHUKOCHU BHASKARAN
|
June 30, 1953 |
|
STATE Vs. ALLAPICHA
|
April 1, 1953 |
|
STATE Vs. KOCHANDY OMMEN
|
January 19, 1953 |
|
STATE Vs. KESAVA KURUP AND RAMA KURUP
|
January 12, 1953 |
|
STATE Vs. VENKITASUBRAMONIA IYER
|
February 8, 1953 |
|
STATE Vs. NARAYANA PILLAI
|
July 24, 1953 |
|
STATE Vs. DEVASSI OUSEPH
|
August 5, 1953 |
|
STATE Vs. PARVATHI
|
September 30, 1953 |
|
STATE OF KERALA Vs. JOSEPH AND ANOTHER
|
March 5, 1953 |
|
SUBBIAH CHETTIAR Vs. MUTHU OTHUVAR
|
October 14, 1953 |
|
SUBBIAN VERSU KOLAMMA Vs. STATE
|
December 14, 1953 |
|
SUBRAMANIA IYER Vs. VENKITADRI IYER
|
August 3, 1953 |
|
SUBRAMANIAN Vs. NAGARAMMA
|
October 22, 1953 |
|
SUBRAMONIA IYER Vs. PADMAVATHI AMMAL
|
July 24, 1953 |
|
SUDALAMUTHU KONAR Vs. RAMALEKSHMI
|
October 1, 1953 |
|
SYED MOHAMMED Vs. KASIM BEEVI
|
March 20, 1953 |
|
THANGA PANDIYAN Vs. S R PERIASWAMI THEVAR
|
January 6, 1953 |
|
THANGALKUNJU MUSALIAR Vs. AUTHORISED OFFICIAL AND ITO ON SPECIAL DUTY
|
September 18, 1953 |
|
THANKIAH Vs. PONNAN NADAR
|
November 4, 1953 |
|
THANUMALAYAN Vs. CITY MUNICIPAL CORPORATION TRIVANDRUM
|
September 23, 1953 |
|
THE UNITED INDUSTRIES LTD. Vs. THE AGRICULTURAL INCOME TAX AND SALES TAX COMMR. AND ANR.
|
February 3, 1953 |
|
THEVI AMMA AND ORS. Vs. SUBBARAYAYEN KRISHNA IYER AND ANR.
|
September 22, 1953 |
|
THIRUMALAYANDI PILLAI Vs. MATHEVAN PILLAI
|
August 18, 1953 |
|
THOMAS Vs. ABRAHAM
|
November 18, 1953 |
|
THOMAS JOSEPH Vs. ANTONY JOHN
|
October 8, 1953 |
|
THOMMAN PARAKKAL Vs. MADHAVAN ARAKKAPARAMBIL AND OTHERS
|
March 31, 1953 |
|
THRATHARU NAMBURIPAD Vs. YOHANNAN
|
December 21, 1953 |
|
THRIVIKREMAN NAIR Vs. GOPALA PILLAI
|
December 17, 1953 |
|
ULAHANNAN Vs. KURIEN
|
August 10, 1953 |
|
ULAHANNAN VARKEY Vs. MATHAI POULOSE
|
August 13, 1953 |
|
UNION OF INDIA Vs. ADAM HAJEE PEER MOHAMMED ESSACK
|
September 22, 1953 |
|
V N KRISHNA IYER Vs. SANKUNNY WARRIER
|
March 26, 1953 |
|
VASU PILLAI Vs. PRABHAKARAN NAIR
|
February 1, 1953 |
|
VASUDEVA KURUP Vs. KUNJU PILLAI
|
October 9, 1953 |
|
VASUDEVA MALLAN Vs. KRISHNA KAMMATH
|
June 22, 1953 |
|
VASUDEVA VADHYAR Vs. GOVINDA BHATT
|
December 8, 1953 |
|
VASUDEVAN NAMBURI DAMODARAN NAMBOORI Vs. OUSEPH THARIATH
|
September 25, 1953 |
|
VEERABHADRAN PILLAI Vs. BHAGAVATHI PILLAI
|
December 21, 1953 |
|
VELAYUDHAN Vs. SALES TAX OFFICER
|
July 7, 1953 |
|
VELAYUDHAN NAIR Vs. GOWRI AMMA
|
February 5, 1953 |
|
VELAYUDHAN NAIR Vs. STATE
|
December 21, 1953 |
|
VELAYUDHAN PILLAI Vs. ASIRVADOM NADAR
|
September 29, 1953 |
|
VELU Vs. LEKSHMI
|
January 16, 1953 |
|
VENKITESWARA KAMMATHI BALAKRISHNA KAMMATHI Vs. ANANTHA PAI GANESH PAI
|
October 1, 1953 |
|
VENKITESWARA PAI Vs. PADMAVATHI AMMAL
|
January 30, 1953 |
|
ZAINUDDIN Vs. STATE
|
August 18, 1953 |