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A.P. MOHAMMED NOOHO Vs. STATE
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June 18, 1952 |
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ABDUL RAHIMAN MOOYA PILLA Vs. PARAMESWARAN PILLAI MADHAVAN PILLAI
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February 13, 1952 |
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ABDUL SATAR SAIT Vs. KUNHU MOIDU AND ORS.
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September 29, 1952 |
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ABDULKHADAR Vs. PARAMESWARAN PILLAI
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March 20, 1952 |
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ABUBAKER Vs. KUNJU MUHAMMED
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August 8, 1952 |
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AHAMED KUNJU Vs. GEORGE
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November 6, 1952 |
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ALEXANDER Vs. ARTHUR EDWARDS
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October 16, 1952 |
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ANTHONIMUTHU NADAR Vs. OALAYAN NADAR
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August 13, 1952 |
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APPU KESHAVAN Vs. V G PARAMESWARAN NAIR
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January 22, 1952 |
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ARATHA (SIC) NADAR VELU NADAR Vs. LAKSHMANAN NADAR AND ORS.
|
July 16, 1952 |
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ARAVALA MADAN Vs. RAMAYI NAGAMI
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March 18, 1952 |
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AROKIA MANIKARAN AND ANR. Vs. SOWERIYARU MANIKARAN AND ORS.
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July 18, 1952 |
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ARUMUKHAPERUMAL NADAR Vs. DWARAPANDYA NADAR
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July 15, 1952 |
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AUGUSTINE Vs. CHANDY AND ORS.
|
October 24, 1952 |
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AYOCB SAIT MUHAMMATHU IBRAHIM SAIT AND ANR. Vs. ANANTHA NAIKEN KRISHNA PATTAR
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June 27, 1952 |
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BABY JOHN Vs. STATE
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September 28, 1952 |
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BHAGAVATHI AMMA THANKAMMA AND ANR. Vs. AIYAPPAN PILLAI MATHEVAN PILLAI
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June 16, 1952 |
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BOMBAY CO LTD Vs. STATE
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January 10, 1952 |
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CHACKO Vs. ROHINI CHANNATTI
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October 13, 1952 |
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CHACKU Vs. SANKARAN EZHUTHASSAN
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November 19, 1952 |
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CHALDEAN SYRIAN CHURCH REPRES Vs. FRANCIS
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October 28, 1952 |
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CHARLES N. AMBROSE Vs. MEENAKSHI AMMAL RAMAL AMMAL
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February 15, 1952 |
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CHATHA ITTAMAN Vs. STATE
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July 22, 1952 |
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CHEMPAKAKUTTALAN PILLAI PADMANABHA PILLAI Vs. BHONTHALINGAM PILLAI SUNDARA SUBRAMONIAM
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March 7, 1952 |
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CHERIYATHU Vs. PARAMESWARAN NAMBOODIRIPAD
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November 19, 1952 |
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CHINNASWAMI GOUNDAN Vs. ANTHONYSWAMY
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July 24, 1952 |
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CHIRAMEL VARIED DEVASSIKUTTY Vs. STATE
|
August 29, 1952 |
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CHITTOOR VARADARAJA IYER NARAYANA IYER Vs. STATE OF TRAVANCORE-COCHIN
|
August 29, 1952 |
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CONCORDIA CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1952 |
|
COURT FEE REFERENCE NO 1 OF 1950 Vs. STATE
|
October 22, 1952 |
|
CROWTHER Vs. JNANABHARANAM
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December 12, 1952 |
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DAMODARAN Vs. STATE
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November 5, 1952 |
|
DANIEL Vs. JOSHUA
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July 31, 1952 |
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DEVAN VASUDEVAN NAMBIATHIRI Vs. PARAMESWARAN IYER ANANTHA IYAN
|
July 4, 1952 |
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DUMMINI MARIAMMA Vs. RAMAN PILLAI SIVARAMA PILLAI AND ANR.
|
September 22, 1952 |
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EAPEN MATHEN Vs. NARAYANA IYER KRISHNA IYER
|
July 25, 1952 |
|
EASWARA PILLAI GANGADHARA PILLAI AND ANR. Vs. KRISHNA PRABHU NAGENDRA PRABHU AND ORS.
|
October 6, 1952 |
|
EAYO GEORGE AND ORS. Vs. KACKI MUTHALIYAR ALEY MUTHALIYAR AND ORS.
|
September 16, 1952 |
|
ERALIL MATHAI JACOB Vs. K RAVIVARMAN THIRUPAD
|
November 20, 1952 |
|
ERAVI PILLAI Vs. VALLI AMMA
|
December 2, 1952 |
|
ESAKKIMADAN PILLAI BHAGVATHIPERUMAL PILLAI Vs. ESAKKI AMMA MYLU PILLAI AND ORS.
|
July 2, 1952 |
|
ESTHAPPAN Vs. MATHAI ANNA
|
October 6, 1952 |
|
FRAN xCIS PAUL Vs. FAKIR UMMERKUTTY
|
April 1, 1952 |
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GANGADHARAN PILLAI Vs. NAGENDRA PRABHU
|
October 6, 1952 |
|
GEERI KAMMATHI Vs. PADMAVATHI
|
February 28, 1952 |
|
GEORGE Vs. VARKEY
|
November 5, 1952 |
|
GODARU GUPTAN NAMBOORIPAD Vs. ITTIAN KOCHUPILLA
|
October 13, 1952 |
|
GODAVARMA VALIA RAJA Vs. BHOOTHI SWAMIYAR
|
December 5, 1952 |
|
GOURI PILLAI NARAYANI PILLAI Vs. LEKSHMI PILLAI KUNJI PILLAI
|
April 1, 1952 |
|
GOVINDAN KUNJURAMAN ASSARI Vs. KRISHNAN NAIR CHELLAPPAN NAIR
|
August 1, 1952 |
|
GOVINDAN NAIR BALAKRISHNAN NAIR Vs. STATE
|
March 21, 1952 |
|
GOVINDAN PARAMESWARAN PADANAYAR Vs. KUNJAN PADMANABHAN NAIR AND ORS.
|
July 24, 1952 |
|
GOVINDAN PILLAI JANARDHANAN PILLAI Vs. PADMANABHA PILLAI NEELAKANDAN PILLAI
|
August 6, 1952 |
|
ISMAIL SAIT Vs. STATE
|
April 1, 1952 |
|
ITTIAMAN Vs. STATE
|
July 22, 1952 |
|
ITTIAVIRAH APPREN Vs. STATE
|
December 12, 1952 |
|
ITTY ACHAMMA Vs. KOCHUTHUPPU ITTIAVIRA
|
August 7, 1952 |
|
ITTYAVIRA APPRAN Vs. MOHAMMAD KUNJU
|
December 12, 1952 |
|
JACOB Vs. RAVI VARMAN THIRUPAD
|
November 20, 1952 |
|
JANARDHANAN PLAPPALLI Vs. JANARDHANAN PLAPPALLI
|
June 26, 1952 |
|
JOSEPH CHERIYAN Vs. STATE
|
July 28, 1952 |
|
JOSEPH JOHN Vs. STATE
|
July 30, 1952 |
|
JOSEPH JOHN Vs. STATE OF TRAVANCORE-COCHIN
|
August 29, 1952 |
|
K N PANDARATHIL Vs. DISTRICT COLLECTOR
|
July 8, 1952 |
|
K.A. THOMAS Vs. STATE OF TRAVANCORE-COCHIN AND ORS.
|
September 25, 1952 |
|
K.G. KUNJUKRISHNA PILLAI Vs. STATE
|
June 3, 1952 |
|
KALI PACHI Vs. MUTHAMMAL
|
June 10, 1952 |
|
KAMALA BHASKARA MENON Vs. STATES
|
March 7, 1952 |
|
KANAKKU AMMAYAPPA SIVAGURUNATHA PILLAI AND ORS. Vs. STATE
|
September 15, 1952 |
|
KANAKKU MADHAVAN NAIR Vs. GOWRI PILLAI THANKACHI BHAGAVATHI PILLAI THANKACHI
|
February 8, 1952 |
|
KANDA VELOO Vs. KUMARAN GOVINDAN
|
September 19, 1952 |
|
KARTHIYANI AMMA Vs. SREEDHARAN
|
January 16, 1952 |
|
KARUNAKARAN PILLAI Vs. DEVAKI PILLAI
|
September 8, 1952 |
|
KESAVAN BHASKARAN Vs. STATE
|
March 7, 1952 |
|
KOCHITTI CHACKO Vs. MARKOSE KATHANAR AND JOSEPH KATHANAR
|
April 1, 1952 |
|
KOCHUKOSHI Vs. KUNJU PILLAI
|
March 14, 1952 |
|
KOCHUPOLO Vs. ITTIKURIYA
|
October 7, 1952 |
|
KOSHI VARGHESE Vs. STATE
|
November 25, 1952 |
|
KRISHNA KAMMATHI RAMCHANDRA KAMMATHY Vs. NARAYANA SHENOI PADMANABHA SHENOI AND ORS.
|
June 2, 1952 |
|
KRISHNA PILLAI Vs. DAMODARA PILLAI
|
February 21, 1952 |
|
KRISHNA WARRIER Vs. STATE
|
September 18, 1952 |
|
KRISHNAN ASARI CHELLAPPAN ASARI Vs. KANAKKU AIYAPPAN PILLAI KRISHNA PILIAL
|
July 11, 1952 |
|
KUMARAN NILACANTAN NADAR Vs. KUMARAN NADAR MASILAMONI NADAR AND ANR.
|
December 17, 1952 |
|
KUMARAN PALPPAN Vs. AYYAPPAN GSWARAN AND ORS.
|
June 6, 1952 |
|
KUMARAN RAMA PANICKER Vs. VARIATHU OUSEPH
|
August 14, 1952 |
|
KUMARARU NARAYANARU Vs. PADMANABHA KURUP GOPALA KURUP
|
February 11, 1952 |
|
KUMARASWAMI Vs. TRANSPORT AUTHORITY
|
July 15, 1952 |
|
KUMARI ITTAMAN Vs. BHASKARA MENON
|
March 28, 1952 |
|
KUNCHI PILLAI Vs. SUNNY REBELLA
|
November 27, 1952 |
|
KUNHU MOIDEEN Vs. SUBRAMONIA IYER
|
November 21, 1952 |
|
KUNJI AMMA KUNJULEKSHMI AMMA Vs. PARAMESWARA BHARATHIGAL
|
July 30, 1952 |
|
KUNJIPENNU KALLAYANI Vs. RAMAN KOCHU
|
March 3, 1952 |
|
KURIAKKO Vs. PYLEE
|
June 17, 1952 |
|
KURIEN Vs. VARKEY
|
September 15, 1952 |
|
KURUVILA JOSEPH Vs. STATE
|
March 20, 1952 |
|
KUTTY KOCHU Vs. RAMAN NARAYANAN AND ORS.
|
April 1, 1952 |
|
LEKSHMANA NADAR Vs. PERUMAL PILLAI
|
October 13, 1952 |
|
LEKSHMI AMMA NEELAKANTA PILLAI Vs. NARAYANA PILLAI SANKARA PILLAI
|
June 10, 1952 |
|
MADHAVA KURUP VELAYUDHA KURUP Vs. STATE
|
October 20, 1952 |
|
MANAKKIL PAILY Vs. KAIMATHURUTHIL SEBASTIAN JOSEPH AND ORS.
|
June 13, 1952 |
|
MANGU THAMPI KAVUNNI KARTHAVA AND ANR. Vs. NARAYANAN NAIR AND ORS.
|
July 8, 1952 |
|
MANUEL NADAR Vs. VARUNEL NADAR
|
February 8, 1952 |
|
MAR BASSELIOS CATHOLICOS Vs. MAR POULOSE ATHANASUIS
|
February 26, 1952 |
|
MARIAM Vs. MICHAEL
|
July 14, 1952 |
|
MATHAI Vs. AIPPU YOJAKKU
|
July 9, 1952 |
|
MATHAI Vs. CHERIAN
|
July 25, 1952 |
|
MATHAI MATHEW Vs. STATE
|
March 12, 1952 |
|
MATHAI MATHU Vs. KUTTI KUNJU KOVILAMMU THANKA KOVILAMMA
|
July 17, 1952 |
|
MATHEVAN PILLAI PADMANABHA PILLAI Vs. THAVAZHI PILLAI ARUMUGHOM PILLAI AND ORS.
|
November 21, 1952 |
|
MEENAKSHI BHAI Vs. KARUNAKARAN NAIR
|
August 22, 1952 |
|
MOHAMMADALI KUNJU AHAMMED KUNJU Vs. ABRAHAM GEORGE AND OTHERS
|
November 6, 1952 |
|
MOHAMMED Vs. ABDARAHIMANKUTTY
|
August 14, 1952 |
|
MOHAMMED ABDULLA THARAGANAR Vs. GOPALA PILLAI
|
January 8, 1952 |
|
MOOKAN OUSEPH THOMAKUTTY Vs. THOMAS AND ORS.
|
October 28, 1952 |
|
MUHAMMAD NOOHU MUHAMMAD ABDULKADIR Vs. KATHIRADIMA PILLAI ABDULRAHIMAN PILLAI AND ORS.
|
June 27, 1952 |
|
MUHAMMATHU Vs. MOIDEEN SASHIB
|
December 15, 1952 |
|
NAGAMONY KUMARASWAMY AND ANR. Vs. S. THIRUCHITTAMBALAM
|
June 3, 1952 |
|
NAGERCOIL ELECTRIC SUPPLY CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
July 15, 1952 |
|
NARAYANA KURUP Vs. RAMA PANICKER
|
July 24, 1952 |
|
NARAYANA PANICKER SANKARANARAYANA PANICKER Vs. SANKARANARAYANA PANICKER NARAYANA
|
March 27, 1952 |
|
NARAYANA PILLAI Vs. RAGHAVAN PILLAI
|
September 24, 1952 |
|
NARAYANA PILLAI Vs. KOCHASSAN KUNJU
|
December 8, 1952 |
|
NARAYANA PILLAI PARAMESHWARAN PILLAI Vs. KUTTI AMMA LEKSHMI AMMA AND ORS.
|
June 6, 1952 |
|
NARAYANAN AMBRANTHIRI Vs. SINABA MEETHIYAN
|
March 17, 1952 |
|
NARAYANAN PILLAI RAMAN PILLAI Vs. GODAVARMA VALIYA RAJA
|
January 14, 1952 |
|
NARAYANAN THAMPI VELAYUDHAN THAMPI AND ANR. Vs. LEKSHMI NARAYANA IYER ANANTHASUBRAMONIA IYER AND ANR.
|
October 31, 1952 |
|
NARAYANARI Vs. KUTTAN PILLAI
|
February 21, 1952 |
|
NEELAKANTA PILLAI LAKSHMI AMMA Vs. SANKARA PALLAI NARAYANA PILLAI
|
June 16, 1952 |
|
OOMMEN CHACKO Vs. AVIRA VARGHESE
|
February 14, 1952 |
|
OUSEPH Vs. SREEDHARAN MOOTHATHU
|
October 8, 1952 |
|
OUSEPH VARKKEY Vs. OUSEP CHACKO AND ORS.
|
March 7, 1952 |
|
P.A. AHAMMED KANNU Vs. TRAVANCORE-COCHIN STATE
|
November 7, 1952 |
|
P.J. JOSEPH, PROPRIETOR, FOREIGN LIQUORS Vs. ASST. EXCISE COMMISSIONER AND ORS.
|
October 24, 1952 |
|
PADAKALINGAM Vs. YESUDASAN
|
August 19, 1952 |
|
PADMANABHA MENON KRISHNA MENON Vs. INCOME TAX COMMISSIONER AND ORS.
|
August 13, 1952 |
|
PADMANABHA PILLAI KOCHUKRISHNA PILLAI Vs. LEKSHMI RUGMINI PILLAI THANKACHI AND ORS.
|
March 4, 1952 |
|
PADMANABHAN KUNJUKUNJU AND ORS. Vs. SANKARAN PADMANABHAN AND ORS.
|
November 7, 1952 |
|
PADMANABHAN PILLAI Vs. SOUTH INDIA MATCH FACTORY
|
March 17, 1952 |
|
PADMANABHAN PILLAI Vs. SUNDARA SUBRAMONIAM PILLAI
|
March 7, 1952 |
|
PAPPAN DAMODARAN Vs. STATE
|
November 11, 1952 |
|
PARAMESWARA IYER KRISHNA IYER Vs. KRISHNA IYER VENKITACHALAM IYER AND ORS.
|
March 31, 1952 |
|
PARAMESWARA PILLAI SANKARA PILLAI Vs. AMBALAPUZHA SREEKRISHNAVILASOM KUDUMBABHIVRIDHI SAMAJAM
|
July 25, 1952 |
|
PARAMESWARAN Vs. SREEDHARAN
|
April 1, 1952 |
|
PARU Vs. AMBUJ AKSHY
|
August 1, 1952 |
|
PARUKUTTY AMMA AND ORS. Vs. RAMA MENON AND ORS.
|
June 13, 1952 |
|
PARVATHI AMMA JANAKI AMMA Vs. RAMAN PILLAI GOVINDA PILLAI
|
July 22, 1952 |
|
PATTABHI RAMA IYER Vs. SUBRAMANIAM
|
June 2, 1952 |
|
PAZHANIAPPA CHETTIYAR Vs. SOUTH INDIAN PLANTING AND INDUSTRIAL CO. LTD. AND ANR.
|
June 5, 1952 |
|
PEERMUHAMMED PILLAI Vs. MICHAEL
|
January 17, 1952 |
|
PHILIPOSE, ADV. Vs. VANCHINAD RUBBER AND PRODUCE CO., LTD. AND ORS.
|
April 1, 1952 |
|
PONNAMMA PILLAI LEKSHMIKUTTY PILLAI Vs. PADMANABHA PILLAI VELAYUDHAN PILLAI AND ORS.
|
March 31, 1952 |
|
PRABHAKAR GERALD WALTER Vs. THE CHIEF SECRETARY AND ORS.
|
December 11, 1952 |
|
PRABHAKARA MENON Vs. STATE
|
April 1, 1952 |
|
PYLI YACCOB Vs. STATE
|
October 15, 1952 |
|
RAJAMMA Vs. NARAYANA PILLAI
|
July 18, 1952 |
|
RAMA BAI Vs. SARASWATHI
|
September 17, 1952 |
|
RAMAKURUP NARAYANA KURUP Vs. OOMMAN EAPEU
|
July 16, 1952 |
|
RAMAN NAMBOORIPAD Vs. NANOO
|
June 17, 1952 |
|
RAMASWAMI Vs. SUBBAYYAN LALA
|
November 21, 1952 |
|
RATNAMMA Vs. DEVASIA
|
September 17, 1952 |
|
RICHARD FACEY HUNTER CROWTHER Vs. PAKKIANATHAN JANANABHARANOM AND ORS.
|
December 12, 1952 |
|
SAMYUKTHA SAMAJAM Vs. KALYANI
|
June 13, 1952 |
|
SANKARA KURUKKAL NARAYANA KURUKKAL Vs. EDIKALI PARVATHI
|
January 16, 1952 |
|
SANKARA PILLAI Vs. KESAVA PILLAI
|
April 1, 1952 |
|
SANKARA PILLAI Vs. KUNJU PILLAI PANICKER
|
July 25, 1952 |
|
SANKARA PILLAI Vs. AIYAPPAN NAIR
|
September 29, 1952 |
|
SANKU KRISHNAN Vs. HARI PRABHU GOVINDA PRABHU
|
April 1, 1952 |
|
SARAMMA ZACHARIA Vs. STATE
|
July 22, 1952 |
|
SIRKAR Vs. VELAYUDHAN PONNAN AND ORS.
|
July 9, 1952 |
|
SIVAGURUNATH PILLAI Vs. STATE
|
September 15, 1952 |
|
SIVARAJAN Vs. OFFICIAL RECEIVER
|
August 26, 1952 |
|
SIVARAMA PILLAI AYYAPPAN PILLAI Vs. STATE
|
April 1, 1952 |
|
SIVATHANU PILLAI Vs. KESAVA IYER
|
February 8, 1952 |
|
SIVATHANU PILLAI Vs. ELECTION TRIBUNAL
|
December 11, 1952 |
|
SIVATHANU PILLAI Vs. KUMARA PILLAI AND ORS.
|
December 11, 1952 |
|
SOOSA CHETTIAR Vs. KURUSU NADAR
|
July 26, 1952 |
|
SREEDHARA SHENOY Vs. THANUMALAYAN
|
August 25, 1952 |
|
ST JOSEPHS TILE WORKS LTD Vs. KOTTAYAM BANK LTD
|
October 15, 1952 |
|
STANDARD VACUUM OIL CO Vs. INDUSTRIAL TRIBUNAL
|
February 27, 1952 |
|
STATE Vs. E C GOVINDAN ASAN AND SONS
|
February 29, 1952 |
|
STATE Vs. KUNJAN PILLAI AIYAPPAN PILLAI
|
March 18, 1952 |
|
STATE Vs. J C GAMMON LTD
|
June 13, 1952 |
|
STATE Vs. PARAMESWARAN PILLAI
|
June 10, 1952 |
|
STATE Vs. VELAYUDHAN PONNAN
|
July 9, 1952 |
|
STATE Vs. MUTHUNAYAKAM PILLAI
|
August 29, 1952 |
|
STATE Vs. KRISHNA PILLAI AND MADHAVAN PILLAI
|
October 27, 1952 |
|
SUBBARAMA IYER Vs. STATE
|
July 7, 1952 |
|
SUBRAMANIA IYER Vs. SIVARAMA IYER
|
November 7, 1952 |
|
SUBRAMANIA NADAR ARUMUGHAPERUMAL NADAR AND ORS. Vs. ESAKKIMADAN NADAR DWARAPANDIA NADAR
|
August 19, 1952 |
|
SUBRAMONIA IYER Vs. SANKARAN UNNI
|
October 23, 1952 |
|
SUBRAMONIA PILLAI CHELLAM PILLAI Vs. SUBRAMONIA PILLAI CHATHAN PILLAI
|
October 30, 1952 |
|
SUBRAMONIAN ASARAI Vs. KANNI AMMAL VELAMMA
|
September 25, 1952 |
|
SULAIHA UMMAL Vs. NOOHUKKANNU
|
September 25, 1952 |
|
THANAMMA Vs. RAMASWAMI PILLAI VELAYUDHAN PILLAI
|
June 26, 1952 |
|
THANDAMMA Vs. ARIYA BHATTATHIRIPAD
|
March 5, 1952 |
|
THANGALKUNJU MUSALIAR Vs. INCOME TAX OFFICER
|
September 18, 1952 |
|
THANKAMMA N MENON Vs. A M THOMA
|
January 21, 1952 |
|
THAYAMMAL Vs. SIVARAMAN
|
August 20, 1952 |
|
THE MALAYALAM PLANTATIONS LTD. Vs. COMMR. OF INCOME TAX, TRIVANDRUM
|
March 31, 1952 |
|
THE SOUTH INDIA CASHEWNUT MANUFACTURES ASSOCIATION Vs. THE CHIEF SECRETARY TO GOVERNMENT AND ORS.
|
December 11, 1952 |
|
THOMAS Vs. STATE
|
November 25, 1952 |
|
THOMMAN KUNJU NAINA Vs. STATE
|
July 31, 1952 |
|
THOMMAN THOMMANKUNJI AND ORS. Vs. KUNJUMEETHIYAN KOCHUKUNJALI NARAYANA
|
April 1, 1952 |
|
V. KESAVAN Vs. K.S. RAGHAVAN AND ORS.
|
August 27, 1952 |
|
V. RAMABHADRAN Vs. P.K. SOMASEKHARAN AND ORS.
|
December 12, 1952 |
|
VARGHESE MARIAMMA Vs. S. PARVATHI ANTHARAJANAM
|
March 14, 1952 |
|
VARKEY CHACKO Vs. MATHAI VARKEY
|
July 25, 1952 |
|
VARU Vs. SANKARAN NAMBOODIRI AND ORS.
|
July 25, 1952 |
|
VEDAMONY NADAR, JNANAPRAKASAM NADAR AND ORS. Vs. THE PALAI CENTRAL BANK LTD.
|
July 15, 1952 |
|
VELAMMA MUTHAMMA Vs. KRISHNASWAMY NAIDU MUTHU PILLAI NAIDU
|
December 2, 1952 |
|
VELAYUDHAN Vs. KANDU
|
January 10, 1952 |
|
VELAYUDHAN PILLAI Vs. ARUMUGHAM PILLAI PITCHA PILLAI AND ORS.
|
December 12, 1952 |
|
VELAYUDHAN PILLAI Vs. OUSEPH AND ANR.
|
November 20, 1952 |
|
VELAYUDHAN THAMBI Vs. ANANDHASUBRAMONIA IYER
|
October 31, 1952 |
|
VENKITASUBRAMONIA IYER Vs. NARAYANAN
|
October 13, 1952 |
|
VISHNU BHATTATHIRIPAD Vs. POULO
|
July 4, 1952 |
|
XAVIER Vs. ANTHA
|
October 9, 1952 |