| Case Title | Date |
|---|---|
| BRINDAVAN ELECTRICALS Vs. SHIVABASAV | July 4, 2014 |
| MUTHOOT FINANCE LTD. Vs. G.N. SADANANDA SWAMY | November 6, 2014 |
| ORIENTAL INSURANCE COMPANY LTD. Vs. BEERANNA | July 16, 2014 |
| S. RAJENDRAN Vs. METRO BANKERS ENCLAVE | April 30, 2014 |
| SOVEREIGN DEVELOPERS AND INFRASTRUCTURE PVT. LTD. Vs. DEVRAJ VISHWANATHAN | April 29, 2014 |
| SUJIT KUMAR DHAR Vs. SOVEREIGH DEVELOPERS AND INFRASTRUCTURE LTD | May 5, 2014 |
| UNION OF INDIA AND ORS. Vs. N. CHANNABASAPPA | October 21, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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