| Case Title | Date |
|---|---|
| AIR DECCAN (DECCAN AVIATION LTD.) REP. BY ITS GENERAL MANAGER (LEGAL) Vs. DINESH B.V. | October 1, 2013 |
| ANITA Vs. SHAKUNTALA BANALE | April 26, 2013 |
| INDIAN OVERSEAS BANK, REPRESENTED BY ITS SR. MANAGER Vs. SHEBA | September 27, 2013 |
| LAKSHMAMMA Vs. PAUL | November 8, 2013 |
| LIC OF INDIA Vs. K RAGHAVENDRA HOLLA AND ORS | May 29, 2013 |
| N. MANOHAR REDDY Vs. HAPPY FARM AND RESORTS | October 29, 2013 |
| SHIVASHANKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. | October 11, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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