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ANDHRA BANK Vs. B. RAMKRISHNA REDDY
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September 6, 2007 |
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BUILDS & INTS. Vs. M. SHANMUGANANDA
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August 21, 2007 |
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GEETHA ALAGUVEL Vs. K.B. VISHWANATH BHAT
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January 25, 2007 |
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H.M. MANJUNATH Vs. H. MANJAPPA
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September 7, 2007 |
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H.P. KRISHNA Vs. MANJUNATH ORTHOPEDIC & TRAUMA CENTRE
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September 3, 2007 |
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K N YASHODA Vs. KARTHIK AGENCIES
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June 22, 2007 |
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K. SUBRAMANYA Vs. VISHWABHARATHHI HOUSE BUILDING CO-OPERATIVE SOCIETY
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August 30, 2007 |
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LAXMIBAI Vs. DR. B.R. KAPPALGUDDI, KAPPALGUDDI NURSING HOME, GOKAK
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August 17, 2007 |
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M. ANEES-UR-RAHMAN Vs. JAMMU AND KASHMIR BANK LTD.
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September 20, 2007 |
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M. SHANTHA KUMAR Vs. CAPT. V.P. MOHAN
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August 24, 2007 |
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MUKHYA DAK GHAR Vs. A.S. DESAI
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October 23, 2007 |
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N.M. JAYARAM Vs. ASHED PROPERTIES & INVESTMENT PVT. LTD.
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December 12, 2007 |
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NATIONAL INSTITUTE OF MENTAL HEALTH & NEURO SCIENCES Vs. HANUMANTHAIAH
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September 4, 2007 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. PREMA
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October 23, 2007 |
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RAI UNIVERSITY Vs. HARIPRASAD N.V.
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October 1, 2007 |
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RENUKA GAS COMPANY Vs. SIDDESHWAR & ORS
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May 23, 2007 |
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S A AHMED Vs. POONAM A SHAH
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June 29, 2007 |
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SATISH KRISHNAJI JOSHI Vs. GUTTAL POST OFFICE
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June 4, 2007 |
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SOUTH WESTERN RAILWAYS Vs. PINKY GUPTA
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November 20, 2007 |
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SQN LDR V MURTHY & ORS Vs. T RUPENDU & ORS
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October 23, 2007 |
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SRI VASAVI ENTERPRISES Vs. ROYAL SUNDARAM ALLIANCE INSURNCE CO. LTD.
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November 19, 2007 |
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ST. MARTHAS HOSPITAL Vs. BUDDHARAM
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November 7, 2007 |
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SUHAS BHAGAWANT HALKARE Vs. NEW INDIA ASSURANCE CO. LTD.
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September 17, 2007 |
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VALSA JOSE Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
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August 13, 2007 |
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VYAVASAYA SEVA SAHAKARA BANK LIMITED Vs. K.R. DANESHWARAPPA (SINCE DECEASED) BY LRS.
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September 14, 2007 |
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