REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. JAFARSAB KASHIMSAB KANAKE	July 26, 2006
B G NINGAPPA Vs. MADAN	March 7, 2006
B N RAJESH Vs. MADAPPA	October 25, 2006
BASAVARAJ Vs. ICICI HOME FINANCE CO. LTD.	December 12, 2006
GANESH SALIAN Vs. PEPSI FOODS PVT LTD & ORS	September 22, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. MANGALA RUDRAPPA MENSHI	October 31, 2006
M A GANESH RAO Vs. T M A PAI ROTARY HOSPITAL	January 2, 2006
M JAYAKARA Vs. NATIONAL INSURANCE CO LTD	November 16, 2006
M LAKSHMINARAYANA Vs. AIR CANADA	July 27, 2006
MADHAVAN MALANKAD Vs. UNIVERSITY MEDICAL CENTRE	January 27, 2006
MARLENE MISRA Vs. G SRIDHAR REDDY	January 13, 2006
MONTO MOTORS LIMITED Vs. SAI MOTORS & ANR	October 26, 2006
N A ANANDA KUMAR Vs. RAMA MANI NURSING AND MATERNITY HOME	August 10, 2006
N SRIKANTASWAMY Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 21, 2006
NABHAN FARHAN SAH Vs. LATHA SHARMA	July 20, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. DHARMARAJ	February 21, 2006
NAVYA S Vs. MANIPAL NORTHSIDE HOSPITAL	January 31, 2006
PAUL G BRAHMAKULAM Vs. SPICE COMMUNICATIONS LIMITED	December 13, 2006
RAJENDRA SHARMA Vs. ESI HOSPITAL	March 24, 2006
SARASWATHI Vs. RAM AGENCIES	August 25, 2006
SHAHNAZ Vs. NEW INDIA ASSURANCE CO LTD	June 7, 2006
SOUTH CENTRAL RAILWAY Vs. KAMALABAI	November 28, 2006
SREEJITH SREEDHARAN Vs. STANDARD CHARTERED BANK	April 3, 2006
SRIKANT Vs. WOCKHARDT HOSPITAL AND HEART INSTITUTE	August 31, 2006
SUMA A S Vs. HEMA DIVAKAR	July 25, 2006
T RAMESH KUMAR REDDY Vs. MANIPAL HOSPITAL	April 12, 2006