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3M INDIA LIMITED Vs. KARCARE A PARTNERSHIP FIRM
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February 21, 2026 |
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A V NAGARAJ Vs. KANTAMMA
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February 18, 2026 |
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A. BALAMMA Vs. B.V. CHENNAKESHAVAIAH
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January 12, 2026 |
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A. NATARAJ Vs. T.N. CHANDRASHEKAR
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February 24, 2026 |
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A. P. PRAVEEN Vs. VINDHYA C. PRAVEEN
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January 9, 2026 |
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A.R. ABDUL RAZAK Vs. ASHRITHA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.
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June 29, 2026 |
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A.R. HALAPPA Vs. STATE OF KARNATAKA
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March 27, 2026 |
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AARUSH NADAGOUDA Vs. CONSORTIUM OF MEDICAL, ENGINEERING AND DENTAL COLLEGES OF
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August 10, 2026 |
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ABDUL AZEEM SAYED Vs. STATE OF KARNATAKA
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February 26, 2026 |
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ABDUL RASHEED Vs. UM PROJECTS LLP
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March 2, 2026 |
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ABDUL REHAMAN Vs. STATE OF KARNATAKA
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January 30, 2026 |
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ABHISHEK Vs. STATE OF KARNATAKA
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February 6, 2026 |
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ABHISHEK S.J. Vs. N.DIVYA
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April 10, 2026 |
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ABU SULAIMAN MANDAL Vs. STATE OF KARNATAKA
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February 3, 2026 |
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ABUZAR AHMED Vs. STATE OF KARNATAKA
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January 8, 2026 |
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ADDITIONAL COMMISSIONER OF CENTRAL TAX Vs. VIGNESHWARA TRANSPORT COMPANY
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March 11, 2026 |
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ADIL PASHA Vs. STATE OF KARNATAKA
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January 19, 2026 |
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ADITYAN MANIK MURUGAN Vs. STATE OF KARNATAKA
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February 20, 2026 |
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AFZAL SHARIFF Vs. STATE OF KARNATAKA
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February 12, 2026 |
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AHAMED ABDUL CADER Vs. NATIONAL INVESTIGATION AGENCY BRANCH OFFICE
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February 27, 2026 |
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AJAY Vs. STATE OF KARNATAKA
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January 20, 2026 |
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AKABAR BAIG Vs. STATE OF KARNATAKA
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January 20, 2026 |
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AKASH RANKA Vs. ASHOK S. DHARIWAL
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March 6, 2026 |
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ALLAPPA HALAPPA GANESHWADI Vs. VIRUPAXAYYA DANAYYA MATHAD
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February 11, 2026 |
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ALYWIN KIRAN MONTHERO Vs. STATE OF KARNATAKA
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March 4, 2026 |
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AMRITHA SHENOY P. Vs. VASUDEVA PRABHU
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March 2, 2026 |
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ANBALAGAN Vs. STATE OF KARNATAKA
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February 3, 2026 |
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ANI TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
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January 23, 2026 |
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ANIL ALEX ABRAHAM Vs. LARA MARY MATTHAI
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April 10, 2026 |
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ANITHA H Vs. M/S TATA CAPITAL HOUSING FINANCE LTD.
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January 5, 2026 |
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ANNAPPA Vs. STATE BY INSPECTOR OF POLICE
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February 21, 2026 |
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ANNAPURNESHWARI BUILDERS Vs. STATE OF KARNATAKA
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February 10, 2026 |
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ANNIE THOMAS Vs. GEORGE MAMMEN
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March 12, 2026 |
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ANTONY MARIAN FERNANDES Vs. RAYMOND FERNANDES
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February 12, 2026 |
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ANTONY SAMY K. Vs. STATE OF KARNATAKA
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March 25, 2026 |
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ANURADHA K.S. Vs. STATE OF KARNATAKA
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February 4, 2026 |
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APARNA BANERJEE Vs. PARTH SARATHY CHAKRABORTY
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April 10, 2026 |
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ARJUN TUKKAPPA LAMANI Vs. STATE OF KARNATAKA
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July 29, 2026 |
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ARUL MANI A. Vs. STATE OF KARNATAKA
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January 31, 2026 |
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ARUN T.A. Vs. STATE OF KARNATAKA
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April 10, 2026 |
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ARUNKUMAR Vs. STATE OF KARNATAKA
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February 19, 2026 |
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ASHA G Vs. STATE OF KARNATAKA
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January 6, 2026 |
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ASHOK S/O HANAMANTAPPA HOSALE Vs. STATE OF KARNATAKA
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March 25, 2026 |
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ASHOKA Vs. K.B.MAHABALESH
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April 6, 2026 |
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ASHOKA ISHWARA NAIKA Vs. STATE OF KARNATAKA
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January 6, 2026 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. ENCHANTING TRAVELS PVT. LTD.
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February 10, 2026 |
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ASSISTANT PROVIDENT FUND COMMISSONER Vs. VIDYODAYA LAW GRADE COLLEGE
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June 11, 2026 |
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ATEEQ AHMED Vs. NATIONAL INVESTIGATION AGENCY, MINISTRY OF HOME AFFAIRS
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February 9, 2026 |
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ATREYA AYURVEDIC MEDICAL COLLEGE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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February 17, 2026 |
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AVIO HELITRONICS INFOSYSTEMS PVT. LTD. Vs. SAVEE AEROSYSTEMS PRIVATE LIMITED
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February 12, 2026 |
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AYYANA GOWD Vs. STATE OF KARNATAKA
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February 10, 2026 |
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AYYANAR Vs. STATE OF KARNATAKA
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February 6, 2026 |
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B. H. MALLESHWARA Vs. G. T. SHAILAJA
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April 6, 2026 |
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B. MANJUNATHAIAH Vs. STATE OF KARNATAKA
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February 20, 2026 |
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B. MURALIDHARA Vs. STATE OF KARNATAKA
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February 5, 2026 |
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B. S. GURUSWAMY Vs. KARNATAKA HANDLOOM CORPORATION LIMITED.
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April 10, 2026 |
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B. UTTAM KUMAR Vs. GEETHA PRAKASH
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February 19, 2026 |
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B.G.ANANTHARAMU Vs. STATE OF KARNATAKA
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April 6, 2026 |
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B.H.NARAYANAPPA Vs. STATE OF KARNATAKA
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July 7, 2026 |
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B.R. SAVITHA Vs. COMPETENT OFFICER CHIEF OFFICER TOWN MUNICIPAL COUNCIL KUNIGAL TUMKURU-572130
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February 2, 2026 |
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B.R.HARISH KUMAR Vs. B.R.SHWETHA
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April 21, 2026 |
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B.S.RAJASHEKAR, PROPRIETOR, GEMINI SECURITY AND ALLIED SERVICE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 3, 2026 |
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B.T. SHOBHA Vs. STATE OF KARNATAKA
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March 4, 2026 |
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BADRINATH LADDA Vs. D. VIJAYA
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February 18, 2026 |
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BALAGANGADHARA K . Vs. STATE OF KARNATAKA
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July 24, 2026 |
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BALAKKA Vs. STATE OF KARNATAKA
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March 12, 2026 |
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BALAPPA S/O. SIDDAPPA KARADI Vs. STATE OF KARNATAKA
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January 5, 2026 |
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BALAPPA TUKKAR Vs. SHUBHA
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April 7, 2026 |
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BALLENAHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
|
March 10, 2026 |
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BANDHREHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
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March 10, 2026 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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March 12, 2026 |
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BANK OF BARODA Vs. SURESH BALIGA
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February 24, 2026 |
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BANNARI AMMAN SUGARS LTD. Vs. D. GIRI
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January 12, 2026 |
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BASAVALING NAYAK Vs. ERAMMA
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January 7, 2026 |
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BASAVARAJ Vs. STATE OF KARNATAKA
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February 12, 2026 |
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BASAVARAJ Vs. UNION OF INDIA
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January 30, 2026 |
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BASAVARAJU Vs. STATE BY KORATAGERE POLICE STATION
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January 13, 2026 |
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BASAVARAJU V. Vs. STATE OF KARNATAKA
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February 6, 2026 |
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BEERAIAH Vs. COMPETENT AUTHORITY
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January 30, 2026 |
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BENGALURU DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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February 24, 2026 |
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BHADRAPPA Vs. STATE OF KARNATAKA
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February 20, 2026 |
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BHAGYALAKSHMI HOMES LLP Vs. SULEKHA VERMA
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January 12, 2026 |
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BHARAMAPPA CHATTI Vs. SECRETARY MINORITY WELFARE DEPARTMENT STATE OF KARNATAKA
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February 20, 2026 |
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BHARAT PETROLEUM CORPORATION LTD. Vs. GENERAL SECRETARY, KARNATAKA PETROLEUM
|
February 11, 2026 |
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BHARATH MALLIKARJUN BUDIHALA Vs. STATE OF KARNATAKA
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February 10, 2026 |
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BHARATHAMMA Vs. STATE OF KARNATAKA
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February 25, 2026 |
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BHASKAR NAIK Vs. STATE OF KARNATAKA
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February 3, 2026 |
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BILWA PATRI BASAVESHWAR Vs. STATE OF KARNATAKA
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February 10, 2026 |
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BOSCH LTD. Vs. D. CHARLES
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February 16, 2026 |
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BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DEVAKKA
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February 13, 2026 |
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BRUHATH BENGALURU MAHANAGARA PALIKE Vs. DIVISIONAL RAILWAY MANAGER SOUTH WESTERN RAILWAY BENGALURU DIVISION BENGALURU-560023
|
March 4, 2026 |
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C. B. RAMKUMAR Vs. HIMALAYA PRIME ASSETS PVT. LTD.
|
March 12, 2026 |
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C.B. RAJU Vs. M. PUSHPA
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March 4, 2026 |
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C.H. RAVIKUMAR Vs. KRISHNAKUMAR
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January 31, 2026 |
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CANARA BANK Vs. STATE OF KARNATAKA
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April 10, 2026 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. DONTHI SAATHVIK REDDY
|
March 5, 2026 |
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CENTRAL BOARD OF TRUSTEES Vs. GOWRI HOTELS
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January 6, 2026 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SHIVA MURTHY S. K.
|
February 4, 2026 |
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CENTURY CLUB Vs. SRI S. UMAPATHY
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July 10, 2026 |
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CHAITANYA FOUNDATION Vs. HARI INDUSTRIES A PARTNERSHIP FIRM
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January 6, 2026 |
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CHAITRA SHAMBANNA VADDAR Vs. STATE OF KARNATAKA
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January 8, 2026 |
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CHANDRAMMA Vs. INDHUDHARA
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February 3, 2026 |
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CHANDRASHEKHAR Vs. STATE OF KARNATAKA
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January 23, 2026 |
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CHANDRASHEKHAR Vs. ASSISTANT COMMISSIONER AND THE LAND ACQUISITION OFFICER
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February 20, 2026 |
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CHANDRASWAMY Vs. PARVATHAMMA
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January 28, 2026 |
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CHANDRAVVA HANAMANT GOKAVI Vs. STATE OF KARNATAKA
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April 15, 2026 |
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CHANNAPPA Vs. STATE OF KARNATAKA
|
January 13, 2026 |
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CHENNAIAH K. Vs. BHAGYAMMA V.
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January 7, 2026 |
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CHETAN M.N., Vs. STATE OF KARNATAKA
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July 13, 2026 |
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CHIDANANDA M. Vs. STATE OF KARNATAKA
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February 6, 2026 |
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CHIEF TRAFFIC MANAGER, BMTC Vs. M.VENKATESHAPPA
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June 17, 2026 |
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CHIKKATHAYAMMA Vs. SARDHAR PASHA
|
March 9, 2026 |
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CHITTARANJAN PRASHAD SINHA @ CHITTARANJAN KUMAR SINHA Vs. STATE OF KARNATAKA
|
March 13, 2026 |
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COFFEE BOARD EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD. Vs. M/S LALAN HOLDINGS
|
February 19, 2026 |
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COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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February 24, 2026 |
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COMMISSIONER KARNATAKA HOUSING BOARD Vs. NARASIMHAIAH @ KUNTANNA
|
January 14, 2026 |
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COMMISSIONER, BRUHUT BANGALORE Vs. SUVILAS PROPERTIES PRIVATE LIMITED
|
April 2, 2026 |
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COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY Vs. D. VEERENDRA HEGGADE.
|
April 1, 2026 |
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D. ABDUL NABI Vs. STATE OF KARNATAKA
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February 25, 2026 |
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D. SHAM Vs. STATE OF KARNATAKA
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January 7, 2026 |
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DANISH KHAN Vs. STATE OF KARNATAKA
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February 19, 2026 |
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DARGAH HAZARAT KHALIFAT-UR-RAHEMAN Vs. SYEDA AHMEDIA BANU
|
January 20, 2026 |
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DEVANAND Vs. STATE OF KARNATAKA
|
February 20, 2026 |
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DHANARAJ L. Vs. STATE OF KARNATAKA
|
January 12, 2026 |
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DHANUSH NAIK Vs. STATE OF KARNATAKA
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January 27, 2026 |
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DHARANESH Vs. JAYALAKSHMI
|
February 2, 2026 |
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DINESHA S.M. Vs. STATE OF KARNATAKA
|
February 6, 2026 |
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DISTRICT REGISTRAR AND DEPUTY COMMISSIONER OF STAMPS Vs. M/S. ALYSSIA PROPERTY PARTNERS LLP LIMITED
|
March 11, 2026 |
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DIVISIONAL MANAGER, NATIONAL INSURACE CORO. Vs. BETTAPPA
|
February 17, 2026 |
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DIVISIONAL MANAGER,NATIONAL INSURANCE CO. LTD., Vs. VAISHALI
|
January 30, 2026 |
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DR BHARATHBUSHAN VARADHARAJULU MANDIRI Vs. STATE OF KARNATAKA
|
March 3, 2026 |
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DR. PRATHIMA P. Vs. STATE OF KARNATAKA
|
January 12, 2026 |
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DR. SAGAR K S., Vs. STATE OF KARNATAKA
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February 25, 2026 |
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DUGAVATH YERRISWAMY Vs. STATE OF KARNATAKA
|
January 30, 2026 |
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ELEMENTS 5 DEVELOPMENT CONSULTANTS Vs. COMMISSIONER
|
February 19, 2026 |
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EVERGREEN RECYCLEKARO INDIA LIMITED Vs. BHARAT ELECTRONICS LIMITED
|
April 29, 2026 |
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FAYAZ KHAN Vs. STATE BY KOLAR WOMEN P.S.
|
February 12, 2026 |
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FINE FOOTWEAR PRIVATE LIMITED Vs. ROHAN DEVENDRA SHAH PROPRIETOR
|
February 20, 2026 |
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FOURESS ENGINEERING (INDIA) LIMITED Vs. H. M. DEVENDRA
|
April 2, 2026 |
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G SRINIVAS Vs. N BHARATHI
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February 27, 2026 |
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G. ASHOKA REDDY Vs. STATE OF KARNATAKA
|
March 4, 2026 |
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G. MAHENDRAVARMA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
January 20, 2026 |
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G. PUSHPALATHA Vs. STATE OF KARNATAKA
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February 16, 2026 |
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G.K. GURURAJRAO Vs. UNION OF INDIA
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April 28, 2026 |
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G.T. CINEMAS PRIVATE LIMITED, BANGALORE Vs. STATE OF KARNATAKA
|
January 12, 2026 |
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GAJRAJ SINGH RATHORE Vs. STATE OF KARNATAKA
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April 2, 2026 |
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GANESH POOJARY Vs. CHAITHRA
|
January 9, 2026 |
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GANGAPPA Vs. ALOK AGARWAL
|
January 6, 2026 |
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GENERAL MANAGER, STATE BANK OF INDIA Vs. PRESIDENT, MYSORE DIVISION
|
March 3, 2026 |
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GEO-CHEM LABORATORIES PVT. LTD. Vs. STATE OF KARNATAKA
|
February 27, 2026 |
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GLASTRONIX LLP Vs. PRESIDENT/GENERAL SECRETARY
|
February 18, 2026 |
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GOPALKRISHNA S. BAKALE Vs. GANAPATHI C. BAKALE
|
January 6, 2026 |
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GOPIKRISHNA Vs. STATE OF KARNATAKA
|
January 9, 2026 |
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GOUDAPPAGOUDA KARIGOUDA PATIL Vs. SIDDAPPA BASAVANNEPPA HUNASANNAVAR
|
February 5, 2026 |
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GOVINDAMMA Vs. K. NARAYANA GOWDA
|
January 20, 2026 |
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GOVINDEGOWDA Vs. DEVAMMA
|
March 23, 2026 |
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GURURAJ H.K. Vs. INDHUMATHI V.
|
February 9, 2026 |
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H. K. HALESH Vs. STATE OF KARNATAKA
|
January 7, 2026 |
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H. L. NAGARAJA Vs. M/S. SIDDHSHEKHA DEVELOPERS LLP
|
January 8, 2026 |
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H. N. BARATHEESH Vs. SPECIAL ASSISTANT COMMISSIONER
|
February 13, 2026 |
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H. V. KRISHNA MURTHY Vs. STATE OF KARNATAKA
|
January 30, 2026 |
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H.K. SREENIVASA Vs. C. JAYANTHI
|
June 19, 2026 |
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H.R. SURESH Vs. STATE OF KARNATAKA
|
June 5, 2026 |
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HABIB KHAN Vs. MOHAMMAD AHAMAD
|
March 9, 2026 |
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HAMEED Vs. STATE OF KARNATAKA
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February 4, 2026 |
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HANUMANTHI Vs. HANUMAYYA
|
January 31, 2026 |
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HARISH Vs. STATE OF KARNATAKA
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February 20, 2026 |
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HARISH Vs. STATE OF KARNATAKA
|
January 29, 2026 |
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HARISH C.M. Vs. LAVANYA HARISH C.M.
|
February 10, 2026 |
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HARISH KUMAR T.L. Vs. STATE OF KARNATAKA
|
February 3, 2026 |
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HEMAVVA @ LATA Vs. DANAPPA
|
January 19, 2026 |
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HILDA DSOUZA Vs. STATE OF KARNATAKA
|
January 7, 2026 |
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HINDU SAMMELANA SAMITI Vs. COMMISSIONER OF POLICE
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February 3, 2026 |
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HONMESHGOWDA B. R. Vs. STATE OF KARNATAKA
|
February 26, 2026 |
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HONNASIDDAPPA BANNE Vs. STATE OF KARNATAKA
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April 2, 2026 |
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HOORBANU Vs. YONUS SALEEM
|
February 19, 2026 |
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HUBLI ELECTRICITY SUPPLY COMPANY LIMITED Vs. SPML INFRA LIMITED
|
February 25, 2026 |
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IIFL FINANCE LTD. Vs. STATE OF KARNATAKA
|
February 4, 2026 |
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INCOME TAX OFFICER AND CPIO Vs. GULSANOBER
|
February 21, 2026 |
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INDIAN OIL CORPORATION LTD. Vs. SHIVA KUMAR KHENY
|
February 3, 2026 |
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INDIAN OIL CORPORATION LTD. Vs. B.V. LAKSHMIDEVAMMA
|
February 18, 2026 |
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INTERNATIONAL TRIMMINGS AND LABELS INDIA PRIVATE LIMITED Vs. ADDTIONAL CHIEF SECRETARY TO DEPARTMENT OF LABOUR
|
June 2, 2026 |
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IRFAN Vs. STATE
|
August 19, 2026 |
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IRFAN PASHA Vs. NATIONAL INVESTIGATION AGENCY
|
May 7, 2026 |
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ISMAIL Vs. STATE OF KARNATAKA
|
January 12, 2026 |
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J.R. MANJU Vs. VEERABHADRAPPA
|
January 19, 2026 |
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J.V. VENKATESH Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
July 27, 2026 |
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JAGADISH Vs. STATE OF KARNATAKA
|
January 5, 2026 |
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JAGADISH P. Vs. STATE OF KARNATAKA
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March 13, 2026 |
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JAGDEESH Vs. STATE OF KARNATAKA
|
February 13, 2026 |
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JAI PRAKASH REDDY Vs. PRABHAVATHI
|
January 31, 2026 |
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JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA
|
January 30, 2026 |
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JANAKI Vs. PANIRAJA HEBBAR
|
January 12, 2026 |
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JAYALAKSHMI Vs. DIRECTOR GENERAL OF POLICE
|
February 17, 2026 |
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JAYAMMA Vs. EQUITAS SMALL FINANCE BANK
|
February 24, 2026 |
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JAYANT JADHAV Vs. PRINCIPAL SECRETARY
|
January 13, 2026 |
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JAYARAMAN RENGIAH Vs. STATE OF KARNATAKA
|
April 8, 2026 |
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JAYARAMAN RENGIAH Vs. STATE OF KARNATAKA
|
March 18, 2026 |
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JEETENDRA MUTHA Vs. RAMESH KUMAR
|
February 26, 2026 |
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JESUDAS Vs. HULLURE GOWDA
|
April 2, 2026 |
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JOINT DIRECTOR OF LAND RECORDS Vs. S VAZEER AHMED
|
July 6, 2026 |
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JUBER Vs. STATE
|
January 20, 2026 |
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JYOTHI PRASAD Vs. COMPETENT AUTHORITY
|
March 3, 2026 |
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K ARUN KUMAR Vs. STATE OF KARNATAKA
|
January 30, 2026 |
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K. A. JAGANNATH Vs. K. E. PADMEGOWDA
|
January 9, 2026 |
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K. C. NATARAJAN Vs. COMPETENT AUTHORITY
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March 9, 2026 |
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K. KESHAVA Vs. STATE OF KARNATAKA
|
January 14, 2026 |
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K. LALITHA Vs. STATE OF KARNATAKA
|
January 30, 2026 |
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K. MUDDANNA SHETTY Vs. SAROJINI SHEDTHI
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March 13, 2026 |
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K. N. PRAKASH Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
|
April 6, 2026 |
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K. SUMATHI Vs. M.B. KAMBANNA
|
January 12, 2026 |
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K. T. SHIVAPRAKASH Vs. UNION BANK OF INDIA
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February 20, 2026 |
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K.F.NOOR BASHA Vs. S.MOINUDEEN
|
March 11, 2026 |
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K.H. NARAYANA Vs. S.L. BALAKRISHNA
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March 17, 2026 |
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K.M. BANDI RANGAIAH Vs. SOMASHEKARAIAH K
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February 6, 2026 |
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K.M. RAJENDRAN Vs. SARITHA MARY ALEXANDER
|
January 7, 2026 |
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KADHAK BAHADHUR SINGHAS Vs. STATE BY HSR LAYOUT POLICE STATION
|
January 23, 2026 |
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KALAPPA & KRISHNAPPA Vs. SMT. NAGAMMA
|
January 30, 2026 |
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KAMATHRAJ KANAKAGIRI C. Vs. STATE OF KARNATAKA
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March 25, 2026 |
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KARNATAKA LOKAYUKTA POLICE Vs. ANANTHAIAH @ ANATHA KUMAR T.
|
January 13, 2026 |
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KARNATAKA POWER CORPORATION LIMITED Vs. M.S. RAJESHWARI
|
April 22, 2026 |
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KARTHIK T. P. Vs. ACHALA P.
|
April 10, 2026 |
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KASTHURI Vs. R. DEVARAJ
|
February 5, 2026 |
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KEMPARAJU Vs. M.R. RAJATH
|
January 28, 2026 |
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KESHAVA NAIK P. Vs. STATE OF KARNATAKA
|
February 20, 2026 |
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KIRAN BHARTIYA Vs. M.D. OMER
|
February 18, 2026 |
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KIRTANA BIDDAPA Vs. STATE OF KARNATAKA
|
March 6, 2026 |
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KISHAN @ K. VISHAN S/O PUTTARAMSA Vs. BASAVVA, W/O MALLAPPA PUJAR
|
March 25, 2026 |
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KISHOR KUMAR Vs. STATE OF KARNATAKA
|
May 26, 2026 |
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KLEIN CONSTRO DEVELOPMENT PRIVATE LIMITED Vs. KESHAV CEMENTS AND INFRA LIMITED
|
February 25, 2026 |
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February 27, 2026 |
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January 14, 2026 |
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January 12, 2026 |
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KRISHNA MUTHY Vs. S. GEETHA REDDY
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February 23, 2026 |
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January 14, 2026 |
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January 9, 2026 |
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April 10, 2026 |
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January 6, 2026 |
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January 13, 2026 |
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January 13, 2026 |
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February 19, 2026 |
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April 2, 2026 |
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July 31, 2026 |
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April 6, 2026 |
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February 25, 2026 |
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April 1, 2026 |
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February 11, 2026 |
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April 17, 2026 |
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February 3, 2026 |
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February 11, 2026 |
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January 30, 2026 |
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January 20, 2026 |
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April 2, 2026 |
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February 26, 2026 |
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March 18, 2026 |
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March 18, 2026 |
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April 17, 2026 |
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February 24, 2026 |
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February 3, 2026 |
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August 4, 2026 |
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February 25, 2026 |
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February 9, 2026 |
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March 5, 2026 |
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February 2, 2026 |
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March 6, 2026 |
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February 2, 2026 |
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March 5, 2026 |
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June 1, 2026 |
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February 5, 2026 |
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February 5, 2026 |
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July 2, 2026 |
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March 4, 2026 |
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April 16, 2026 |
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February 6, 2026 |
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March 18, 2026 |
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February 13, 2026 |
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April 21, 2026 |
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June 3, 2026 |
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January 27, 2026 |
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January 20, 2026 |
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March 24, 2026 |
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February 20, 2026 |
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February 6, 2026 |
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January 23, 2026 |
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March 4, 2026 |
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January 23, 2026 |
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January 19, 2026 |
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February 6, 2026 |
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April 2, 2026 |
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January 12, 2026 |
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April 29, 2026 |
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February 10, 2026 |
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January 13, 2026 |
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April 23, 2026 |
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March 24, 2026 |
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February 26, 2026 |
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January 28, 2026 |
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January 5, 2026 |
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July 16, 2026 |
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February 2, 2026 |
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February 25, 2026 |
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March 18, 2026 |
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February 5, 2026 |
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February 23, 2026 |
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June 24, 2026 |
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January 6, 2026 |
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January 20, 2026 |
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May 7, 2026 |
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March 5, 2026 |
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January 30, 2026 |
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January 21, 2026 |
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July 22, 2026 |
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February 6, 2026 |
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January 28, 2026 |
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January 27, 2026 |
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January 20, 2026 |
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January 9, 2026 |
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MOHAMMAD JAVEED MAHMOOD Vs. STATE OF KARNATAKA
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April 28, 2026 |
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January 6, 2026 |
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February 19, 2026 |
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February 23, 2026 |
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July 1, 2026 |
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January 14, 2026 |
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February 2, 2026 |
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August 17, 2026 |
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February 11, 2026 |
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January 12, 2026 |
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January 23, 2026 |
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March 5, 2026 |
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March 2, 2026 |
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MR. DARSHAN SRINIVAS Vs. UNION OF INDIA
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April 30, 2026 |
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MR. DEBOPRATIM DUTTA Vs. STATE OF KARNATAKA
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August 6, 2026 |
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MR. PRAKASH MURIGEPPA Vs. MRS. SHWETHA WALVEKAR
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April 17, 2026 |
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MR. SELVAKUMAR U. Vs. STATE OF KARNATAKA
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August 5, 2026 |
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July 3, 2026 |
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MR. SHREENIDHI GUJARAN Vs. MR. ASHOKA NAIK
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August 11, 2026 |
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MR. VASANTH SHENOY Vs. THE KARNATAKA BANK LIMITED
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July 17, 2026 |
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MR.VIMAL KUMAR Vs. STATE OF KARNATAKA
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August 18, 2026 |
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MRS. SHRUTI SOOD ALIAS SHRUTI BANERJI, Vs. SARITA BANERJI
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April 24, 2026 |
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February 2, 2026 |
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February 13, 2026 |
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August 27, 2026 |
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February 24, 2026 |
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March 25, 2026 |
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January 5, 2026 |
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January 13, 2026 |
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MUZAMMIL Vs. STATE OF KARNATAKA
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June 17, 2026 |
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February 17, 2026 |
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January 5, 2026 |
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January 28, 2026 |
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February 19, 2026 |
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January 5, 2026 |
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January 21, 2026 |
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February 16, 2026 |
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June 2, 2026 |
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January 23, 2026 |
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January 19, 2026 |
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February 2, 2026 |
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January 5, 2026 |
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February 3, 2026 |
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July 8, 2026 |
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February 27, 2026 |
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February 10, 2026 |
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January 12, 2026 |
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January 28, 2026 |
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January 12, 2026 |
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February 24, 2026 |
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February 10, 2026 |
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April 22, 2026 |
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February 9, 2026 |
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February 24, 2026 |
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April 8, 2026 |
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January 9, 2026 |
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January 23, 2026 |
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January 13, 2026 |
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February 6, 2026 |
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January 9, 2026 |
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February 4, 2026 |
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March 24, 2026 |
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April 17, 2026 |
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January 27, 2026 |
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February 17, 2026 |
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April 1, 2026 |
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January 6, 2026 |
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January 23, 2026 |
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March 6, 2026 |
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February 3, 2026 |
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April 22, 2026 |
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July 15, 2026 |
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January 23, 2026 |
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February 23, 2026 |
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February 25, 2026 |
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January 28, 2026 |
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March 26, 2026 |
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February 27, 2026 |
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January 30, 2026 |
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February 2, 2026 |
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January 20, 2026 |
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March 12, 2026 |
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January 13, 2026 |
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April 9, 2026 |
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February 6, 2026 |
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January 14, 2026 |
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March 5, 2026 |
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February 10, 2026 |
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January 12, 2026 |
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June 25, 2026 |
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January 20, 2026 |
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March 6, 2026 |
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February 24, 2026 |
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January 14, 2026 |
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April 16, 2026 |
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February 9, 2026 |
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March 26, 2026 |
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April 1, 2026 |
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February 17, 2026 |
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April 6, 2026 |
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April 1, 2026 |
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January 8, 2026 |
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February 25, 2026 |
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January 22, 2026 |
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February 27, 2026 |
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April 1, 2026 |
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January 23, 2026 |
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February 26, 2026 |
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February 20, 2026 |
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March 18, 2026 |
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January 21, 2026 |
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March 27, 2026 |
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February 20, 2026 |
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February 3, 2026 |
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February 17, 2026 |
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February 23, 2026 |
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March 25, 2026 |
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January 21, 2026 |
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March 5, 2026 |
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March 23, 2026 |
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January 19, 2026 |
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March 4, 2026 |
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RAJU SHETTIGAR Vs. S. SHIVAPRAKASH
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April 24, 2026 |
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February 19, 2026 |
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February 4, 2026 |
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January 19, 2026 |
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RAMESH @ RAMESH KUMAR Vs. N. GOWRAMMA
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March 12, 2026 |
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RAMESH N. Vs. DIVISIONAL CONTROLLER B.M.T.C.
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February 9, 2026 |
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RANGAMMA Vs. G. MANOJ KUMAR
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January 23, 2026 |
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January 8, 2026 |
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RASHITH Vs. STATE OF KARNATAKA
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January 28, 2026 |
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RATNAMMA Vs. STATE OF KARNATAKA
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March 2, 2026 |
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RAVI Vs. KUMARA
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March 16, 2026 |
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RAVI K. Vs. STATE OF KARNATAKA
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January 12, 2026 |
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RAVI S @ JEEVAN S. Vs. SAHANA DEVI A.
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June 18, 2026 |
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RAVINDRA KUMAR Vs. STATE OF KARNATAKA
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February 3, 2026 |
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RAVINDRA MARUTI PATROT Vs. STATE OF KARNATAKA
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January 31, 2026 |
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RAYASAM PRAMEELA Vs. DURGA BAI @ DIKKAMMAAL
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January 22, 2026 |
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REGIONAL PROVIDENT FUND COMMISSIONER-I Vs. DEVKI DESIGNS
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June 16, 2026 |
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REGIONAL PROVIDENT FUND COMMISSIONER-I Vs. UNIGLASS INDUSTRIES PVT. LTD.
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June 4, 2026 |
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REGIONAL PROVIDENT FUND COMMISSIONER-I Vs. BOMBAY RAYON FASHIONS LIMITED
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June 4, 2026 |
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REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. JAYBAN ADIVASI
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February 6, 2026 |
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REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. PAVANESH D.
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April 1, 2026 |
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REKHA W/O RAMESH @ RAMANAGOUDA Vs. PAWANKUMAR S/O RAMESHGOUDA
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April 9, 2026 |
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RIYAZ PASHA Vs. BAMDEV NAYAK
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January 5, 2026 |
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ROHITH GULGULIA Vs. AMESH B. GOWDA
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March 16, 2026 |
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ROOPA SALOMI Vs. STATE OF KARNATAKA
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April 6, 2026 |
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ROSHAN T. Vs. STATE OF KARNATAKA
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February 4, 2026 |
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RUDRESH @ RUDRAIAH Vs. STATE OF KARNATAKA
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January 23, 2026 |
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S. SAVITHRAMMA Vs. KARNATAKA INFORMATION COMMISSION
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June 1, 2026 |
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S. V. PADMA Vs. STATE OF KARNATAKA
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January 23, 2026 |
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S.B. SHIVAMURTHY SHIVACHARY HIREMUTT Vs. SHABIR AHAMED
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April 2, 2026 |
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S.G. NAGARAJ Vs. V. KEERTHI TRIPURASREE
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January 20, 2026 |
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S.K. KOLHAR Vs. MANAGING DIRECTOR, KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED.
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February 25, 2026 |
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S.P. HOMBANNA Vs. SHASHIREKHA R.
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February 5, 2026 |
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S.T. PRASAD Vs. STATE OF KARNATAKA
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March 2, 2026 |
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SAANIYAL S/O. SHABBIR @ MOHAMMAD SHABBIR SHIEKH Vs. STATE OF KARNATAKA
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May 19, 2026 |
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SACHIDANANDAMURTHY Vs. B. SATISH
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January 7, 2026 |
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SACHIN S/O. MAHADEV RATHOD Vs. STATE OF KARNATAKA
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January 7, 2026 |
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SACHIN T.S Vs. STATE OF KARNATAKA
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February 24, 2026 |
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SADIQ KHAN Vs. MANAGER DCB BANK
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January 22, 2026 |
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SAHADEVAPRASAD URF PRASAD DAHANPRASAD YADAV Vs. STATE OF KARNATAKA
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January 23, 2026 |
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SAKIB PASHA Vs. STATE OF KARNATAKA
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January 13, 2026 |
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SAMPATH KUMAR NAYAK Vs. STATE OF KARNATAKA
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March 12, 2026 |
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SANDEEP Vs. STATE OF KARNATAKA
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February 6, 2026 |
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SANDEEP K. L. Vs. STATE OF KARNATAKA
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February 27, 2026 |
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SANJUKUMAR S/O. ISHWAR KAMMAR Vs. DIVISIONAL CONTROLLER
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February 10, 2026 |
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SANTHOSH KUMAR M. Vs. G.N.CHANNAKRISHNAPPA
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February 18, 2026 |
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SANTOSH HIRU JADHAV Vs. KADAPA S/O. SHRISHAIL YALLATTI
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January 13, 2026 |
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SARAKKI LAKE AREA IMPROVEMENT TRUST Vs. STATE OF KARNATAKA
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February 20, 2026 |
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SARDAMMA Vs. STATE OF KARNATAKA
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February 21, 2026 |
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SARITA BANDEKAR Vs. MANJUNATH
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February 23, 2026 |
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SATHISH KUMAR A. Vs. STATE OF KARNATAKA
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April 1, 2026 |
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SATHISHKUMAR Vs. STATE OF KARNATAKA
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February 4, 2026 |
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SATHYASHANKARI Vs. STATE OF KARNATAKA
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March 12, 2026 |
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SATISH KRISHNA SAIL Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
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February 5, 2026 |
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SAVITA W/O MAHADEV HOSAMANI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
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April 15, 2026 |
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SCARPE MARKETING PRIVATE LIMITED Vs. ANHEUSER BUSCH INBEV INDIA LIMITED
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January 6, 2026 |
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SENDIL KUMAR Vs. STATE BY KONANAKUNTE POLICE STATION
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February 3, 2026 |
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SHABBIR AHMED Vs. STATE OF KARNATAKA
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February 6, 2026 |
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SHAHID KHAN Vs. STATE OF KARNATAKA
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January 23, 2026 |
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SHAIK ABDUL AJEEJ Vs. STATE OF KARNATAKA
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February 20, 2026 |
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SHAKTHIVELU Vs. STATE OF KARNATAKA
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January 22, 2026 |
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SHANKAR REDDY Vs. STATE
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January 20, 2026 |
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SHANTHAKUMARI A. Vs. V. NAGESH
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January 28, 2026 |
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SHANTHAMMA Vs. N. SIDDALINGAPPA
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March 6, 2026 |
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SHARADA K. NAIK Vs. STATE OF KARNATAKA
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March 9, 2026 |
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SHEELA SAIMANI ALIAS SHEELA KRISHNAN Vs. NIL
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March 25, 2026 |
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SHEENAPPA Vs. STATE OF KARNATAKA
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May 14, 2026 |
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SHIVAGANGA STONE CRUSHING INDUSTRIES Vs. UNION OF INDIA
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March 4, 2026 |
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SHIVAKUMAR S/O. SHESHAPPA PUJARI Vs. UNION OF INDIA
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January 28, 2026 |
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SHIVALINGAIAH Vs. LAKSHMAMMA
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August 14, 2026 |
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SHIVAMURTHI SAMPAGAV Vs. MAHADEV PATIL
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March 12, 2026 |
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SHIVANNA Vs. STATE OF KARNATAKA
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January 27, 2026 |
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SHIVANNA K. Vs. MANAGING DIRECTOR, KSRTC RURAL DIVISION
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February 17, 2026 |
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SHIVAPPA Vs. LAKSHMI
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March 12, 2026 |
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SHIVARAJ S. Vs. STATE OF KARNATAKA
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March 13, 2026 |
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SHIVARAJ S/O. BASAPPA NADUVINKERI Vs. STATE OF KARNATAKA
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May 26, 2026 |
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SHRIPATRAO Vs. REKHA
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January 29, 2026 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SUMITRA W/O BASAWARAJ KOLI
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February 18, 2026 |
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SHRIRAM SUHAANA APARTMENTS OWNERS ASSOCIATION Vs. NAVEEN NAGENDRA
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February 3, 2026 |
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SHYAMARAJU & COMPANY (INDIA) LTD. Vs. MUNICIPAL COMMISSIONER
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February 20, 2026 |
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SIDDAPPA Vs. STATE OF KARNATAKA
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February 17, 2026 |
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SIDDIQ UR REHMAN Vs. STATE OF KARNATAKA
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February 19, 2026 |
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SIRAJUDDIN Vs. STATE OF KARNATAKA
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January 30, 2026 |
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SMITHA B.S. Vs. S. SATISH
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February 2, 2026 |
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SMT RANGAMMA Vs. G.MANOJ KUMAR
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January 23, 2026 |
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SMT. SARASWATHI Vs. SRI. JAYAPPA M.N.
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August 7, 2026 |
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SOHAIL Vs. STATE OF KARNATAKA
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May 29, 2026 |
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SOLITAIRE BUILD TECH PVT. LTD. Vs. MANJUNATH
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March 9, 2026 |
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SOMASHEKARA MANCHE GOWDA Vs. L. SHARADAMMA
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March 6, 2026 |
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SOMASHEKHAR Vs. STATE OF KARNATAKA
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January 14, 2026 |
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SREE. SIDDAGANGA MUTT Vs. STATE OF KARNATAKA
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June 11, 2026 |
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SREEKUMAR Vs. CANARA BANK
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February 16, 2026 |
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SREENI S. Vs. REGIONAL DIRECTOR KKR
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February 3, 2026 |
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SRI B S SRINIVAS Vs. SMT. NEELAMMA @ MANASA
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January 27, 2026 |
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SRI M.J. PRADEEP KUMAR Vs. SRI SRINIVASA KANTHARAJE
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June 9, 2026 |
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SRI MANJUNATHA SWAMY STONE CRUSHERS Vs. STATE OF KARNATAKA
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February 11, 2026 |
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SRI PAILI Vs. ADDL. CHIEF SECRETARY HOME DEPARTMENT
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March 6, 2026 |
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SRI. BRIJESH INDIRA Vs. STATE OF KARNATAKA
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February 11, 2026 |
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SRI. SIDDALINGAPPA Vs. ASSISTANT COMMISSIONER-CUM LAND ACQUISITION OFFICER
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January 7, 2026 |
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SRI.RUDRAIAH C. Vs. STATE OF KARNATAKA
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March 6, 2026 |
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SRIDEVI Vs. STATE OF KARNATAKA
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January 30, 2026 |
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SRIDHAR Vs. LALITHA
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January 30, 2026 |
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SRIDUTTA S. Vs. POOJITHA O.
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February 10, 2026 |
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SRINIVASA CHIKKAMUNIYAPPA Vs. STATE
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March 17, 2026 |
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SRIPAL JAIN Vs. S. SREENIVAS
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January 22, 2026 |
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STATE Vs. SHIVAPRASAD RAI T.
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January 19, 2026 |
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STATE Vs. ABU SALMAN SAIFAN SAB THAMBE
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January 9, 2026 |
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STATE Vs. SANGAPPA
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January 30, 2026 |
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STATE Vs. AKRAM PASHA
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March 2, 2026 |
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STATE Vs. L. M. LOKESH
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April 6, 2026 |
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STATE OF KARNATAKA Vs. SURESHA
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February 23, 2026 |
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STATE OF KARNATAKA Vs. K. PRABHAKAR
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January 13, 2026 |
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STATE OF KARNATAKA Vs. RAMYA S.V.
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February 2, 2026 |
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STATE OF KARNATAKA Vs. MANIKANTA @ MANU
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January 29, 2026 |
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STATE OF KARNATAKA Vs. S. JAYAKUMAR
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March 4, 2026 |
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STATE OF KARNATAKA Vs. NEERAJ KUMAR SHARMA
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July 28, 2026 |
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STATE OF KARNATAKA Vs. CELEBRITY STRUCTURES INDIA PVT. LTD.
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March 3, 2026 |
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STATE OF KARNATAKA Vs. DR. PARVEEN W/O KURNAL PRAKASH
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September 3, 2026 |
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STATE OF KARNATAKA Vs. MUDAKAPPA
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February 25, 2026 |
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STATE OF KARNATAKA Vs. BALAKRISHNA
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February 11, 2026 |
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STATE OF KARNATAKA Vs. SEETHAPPA
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April 1, 2026 |
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STATE OF KARNATAKA Vs. B.H. SANADI
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February 23, 2026 |
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STATE OF KARNATAKA Vs. BASHEER AHAMAD
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February 18, 2026 |
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STATE OF KARNATAKA Vs. BALARAM V. M.
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January 7, 2026 |
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STATE OF KARNATAKA Vs. DINESHA
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February 2, 2026 |
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STATE OF KARNATAKA Vs. KAVITHA
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January 19, 2026 |
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STATE OF KARNATAKA Vs. CHATTANGADA B. KARIAPPA
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January 28, 2026 |
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SUBRAMANYA H.T. Vs. STATE OF KARNATAKA
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January 31, 2026 |
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SUBRAMANYAM V.R. Vs. ASHA ANANTHA PRASAD
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July 20, 2026 |
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SUDHA S. Vs. STATE OF KARNATAKA
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March 4, 2026 |
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SUJATHA G. Vs. ASHARANI
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January 19, 2026 |
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SUNANDAMMA P. Vs. GTL INFRASTRUCTURE LIMITED
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April 1, 2026 |
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SURAJ KUMAR Vs. STATE OF KARNATAKA
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January 30, 2026 |
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SURAJ P. Vs. M/S SOURBERRY E AND P LLP
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January 12, 2026 |
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SURE WAVES MEDIA TECH PRIVATE LIMITED Vs. FATHIRAJ
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February 10, 2026 |
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SURESH KUMAR Vs. STATE OF KARNATAKA
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January 12, 2026 |
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SURI PAYALA Vs. GOVERNMENT OF KARNATAKA
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March 4, 2026 |
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SURYAKANTH Vs. STATE
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February 2, 2026 |
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SWAMY Vs. KUMARA
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February 4, 2026 |
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SWAMY GOWDA Vs. THE SPECIAL LAND ACQUISITION OFFICER AND COMPETENT AUTHORITY
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September 2, 2026 |
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SWARUPANANDA GOUDA K. S. Vs. INDIAN BANKS ASSOCIATION
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February 24, 2026 |
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SYED ABBAS Vs. STATE OF KARNATAKA
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February 24, 2026 |
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SYED MEHABOOBPASHA Vs. KOUSHALYA
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April 2, 2026 |
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SYED WAJID Vs. MUJEEB ABDUL MATHEEN
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February 3, 2026 |
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T. KUMARASWAMY Vs. SPECIAL LAND ACQUISITION OFFICER
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February 9, 2026 |
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TATA CONSULTANCY SERVICE Vs. KRISHNA RAJU
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January 13, 2026 |
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TESHEE VENKATESH Vs. STATE OF KARNATAKA
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January 20, 2026 |
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THARA PEETHAMBARAM Vs. HARISHANKAR PEETHAMBARAM.
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April 16, 2026 |
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THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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August 20, 2026 |
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THIPPENAGA Vs. STATE BY MIDIGESHI POLICE
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January 30, 2026 |
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THIRUMALLESHA Vs. STATE OF KARNATAKA
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September 1, 2026 |
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TIPPANNA KAVALI Vs. STATE OF KARNATAKA
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March 17, 2026 |
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TULASAMMA Vs. M. S. SEETHALAKSHMI
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January 22, 2026 |
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U.K. FAROOQ Vs. STATE OF KARNATAKA
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January 13, 2026 |
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ULTRATECH CEMENT LTD. Vs. ADDITIONAL LABOUR COMMISSIONER
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April 23, 2026 |
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UNION GYMKHANA BC-148 Vs. UNION OF INDIA
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April 6, 2026 |
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UNITED INDIA INSURANCE CO. LTD Vs. PURUSHOTHAMA A. GONDA
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January 19, 2026 |
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USHA N. SWAMY Vs. M.VENKATASWAMY
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June 16, 2026 |
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V. ANANDA KUMAR Vs. N.V. VIMALA
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February 2, 2026 |
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V. RAMA MURTHY Vs. STATE OF KARNATAKA
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January 28, 2026 |
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V.SREENIVASAIAH Vs. STATE OF KARNATAKA
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July 14, 2026 |
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VAJRAMMA Vs. STATE OF KARNATAKA
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February 26, 2026 |
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VASANTH M. Vs. NAGAMMA
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February 17, 2026 |
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VASANTHAIAH Vs. HANUMANTHA BHOVI
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January 7, 2026 |
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VEERAMARANNASAMY DEVARAJEERRNODDARA KATTADA SEVA SAMITHI Vs. STATE OF KARNATAKA
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January 23, 2026 |
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VENKAT RAMA NAIDU KOLA Vs. STATE OF KARNATAKA
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January 30, 2026 |
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VENKATARAVANA @ VENKTARAMA Vs. STATE OF KARNATAKA
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March 6, 2026 |
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VENKATARAVANA NARAYANASWAMY Vs. STATE OF KARNATAKA
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March 13, 2026 |
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VENKATESH Vs. STATE OF KARNATAKA
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January 28, 2026 |
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VENKATESH Vs. STATE OF KARNATAKA
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January 20, 2026 |
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VENKATESHA Vs. STATE OF KARNATAKA
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February 21, 2026 |
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VENKATESHWARA MINERALS Vs. STATE OF KARNATAKA
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January 19, 2026 |
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VIJAYA VENKATES Vs. THIAMMARAYAPPA
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March 9, 2026 |
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VIJAYAMMA Vs. D. SHIVAKUMAR
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February 2, 2026 |
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VIMAL JAIN KATARIA Vs. R. G. MANJULA
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March 13, 2026 |
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VIMALAKSHI B. Vs. STATE OF KARNATAKA
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March 9, 2026 |
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VINAY RAJASHEKHRAPPA KULKARNI Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
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January 27, 2026 |
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VIRUPAKSHI MAREPPA GOLA Vs. MANAGING DIRECTOR
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March 3, 2026 |
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VISHAL PATHANGE G. Vs. STATE OF KARNATAKA
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April 7, 2026 |
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VISHWANATH S/O GURUSHANTAPPA PATIL Vs. BABU S/O GADDEPPA HARIJAN
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February 13, 2026 |
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VISHWANATH SHETTY Vs. STATE OF KARNATAKA
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February 2, 2026 |
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VISHWANATH V.M. Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
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March 2, 2026 |
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VISHWANATHA Vs. STATE OF KARNATAKA
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January 23, 2026 |
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VISWANATHA BHEEMASHANKARA DEEPALI Vs. COMPETENT AUTHORITY
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February 2, 2026 |
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WACOM COMPANY LIMITED Vs. CIREL SYSTEMS PRIVATE LIMITED
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February 3, 2026 |
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WORKMEN OF HINDUSTAN AERONAUTICS LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
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April 9, 2026 |
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Y. KOUSHIK Vs. STATE BY SHO KAMAKSHIAPALYA POLICE STATION, BENGALURU
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February 13, 2026 |
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YALLAPPA DYAMANNA DABAGI Vs. STATE OF KARNATAKA
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January 30, 2026 |
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YASHODA Vs. COMPETENT AUTHORITY
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January 20, 2026 |
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YASHODAMMA Vs. NAGAMMA
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January 27, 2026 |
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YASHWANTH S. R. Vs. MANAGING DIRECTOR AND CEO
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March 18, 2026 |
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YELLAMMA Vs. JAYAMMA
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January 20, 2026 |
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YESHWANT SHRIPATI BETAJEWARGI Vs. STATE OF KARNATAKA
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March 18, 2026 |
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YOSHWA RAJENDRA Vs. STATE OF KARNATAKA
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May 5, 2026 |
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ZAHID HUSSAIN Vs. MURALI
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April 6, 2026 |
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ZAKEER HUSSAIN Vs. STATE OF KARNATAKA
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June 23, 2026 |
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ZILLAPANCHAYATH Vs. STATE OF KARNATAKA
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March 11, 2026 |
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ZONAL MANAGER, APPELLATE AUTHORITY, LIFE INSURANCE CORPORATION OF INDIA Vs. K. P. NARASIMHA MURTHY
|
March 17, 2026 |
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ZONTA INFRATECH PVT LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
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February 17, 2026 |