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A V POOJAPPA Vs. DR S.K.VAGDEVI
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June 4, 2025 |
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A. G. AUTOMOTIVE Vs. STATE OF KARNATAKA
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April 16, 2025 |
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January 9, 2025 |
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July 18, 2025 |
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June 19, 2025 |
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July 8, 2025 |
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January 21, 2025 |
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ABHISHEK M. SUTRAVE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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March 18, 2025 |
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ABHISHEK MISHRA Vs. STATE OF KARNATAKA
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July 8, 2025 |
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June 16, 2025 |
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June 10, 2025 |
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February 17, 2025 |
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ADIDEV POLYMERS PRIVATE LTD. Vs. STATE BANK OF PATIALA
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May 27, 2025 |
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ADITHYA ABHIRAJ Vs. STATE
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June 16, 2025 |
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AFIYA MULLA Vs. STATE OF KARNATAKA
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February 19, 2025 |
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July 7, 2025 |
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May 2, 2025 |
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June 24, 2025 |
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July 30, 2025 |
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AJAY Vs. STATE OF KARNATAKA
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February 27, 2025 |
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AJAY JOHN Vs. STATE OF KARNATAKA
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April 17, 2025 |
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AJAYA K.V. Vs. STATE OF KARNATAKA
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May 20, 2025 |
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June 30, 2025 |
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January 7, 2025 |
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July 25, 2025 |
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AL JAMIA MOHAMADIYAH EDUCATION SOCIETY Vs. STATE OF KARNATAKA
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June 3, 2025 |
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April 28, 2025 |
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ALL INDIA TRADE UNION CONGRESS (R) KARNATAKA STATE COMMITTEE Vs. STATE OF KARNATAKA
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April 16, 2025 |
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AMEER JAAN Vs. Y. CHETAN
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July 28, 2025 |
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AMOGHAVARSHA Vs. STATE OF KARNATAKA
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July 31, 2025 |
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July 2, 2025 |
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April 24, 2025 |
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ANAND NAIK Vs. GOVERNMENT OF INDIA
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March 26, 2025 |
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ANAND RATHI Vs. STATE OF KARNATAKA
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January 10, 2025 |
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ANAND S/O SHARANAPPA Vs. SHIVANAND P W S/O PANDITRAO
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September 24, 2025 |
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ANAND SURANA Vs. STATE OF KARNATAKA
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June 30, 2025 |
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April 3, 2025 |
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ANANTHARAJU M. Vs. CHANDINI M. B.
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April 7, 2025 |
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January 7, 2025 |
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ANDANAIAH K. Vs. STATE
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March 18, 2025 |
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ANIL Vs. STATE OF KARNATAKA
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February 19, 2025 |
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ANIL Vs. STATE
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June 24, 2025 |
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ANIL KUMAR H.S. Vs. STATE OF KARNATAKA
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April 22, 2025 |
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April 29, 2025 |
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ANITA W/O GOPAL CHAVAN Vs. DIVISIONAL CONTROLLER
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March 12, 2025 |
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January 30, 2025 |
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June 18, 2025 |
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June 2, 2025 |
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ANNAPURNAMMA Vs. SHANMUKAPPA
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March 6, 2025 |
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ANUDEEP PUTTURU Vs. STATE OF KARNATAKA
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March 14, 2025 |
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ANVITA AUTO TECH WORKS PVT. LTD. Vs. AROUSH MOTORS
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May 20, 2025 |
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ANWAR SADIQ Vs. STATE OF KARNATAKA
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January 25, 2025 |
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APOTEX RESEARCH PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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January 23, 2025 |
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APPAJI Vs. STATE BY NYAMATHI POLICE
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June 3, 2025 |
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ARJUN Vs. STATE OF KARNATAKA
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October 16, 2025 |
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ARJUN ANJANEYA REDDY Vs. STATE OF KARNATAKA
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June 25, 2025 |
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ARUN Vs. STATE OF KARNATAKA
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June 16, 2025 |
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ARVIND RAJ Vs. STATE OF KARNATAKA
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May 13, 2025 |
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ASHA BHARATH Vs. STATE OF KARNATAKA
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April 28, 2025 |
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ASHOK S/O. BABU KAMBLE Vs. STATE OF KARNATAKA
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March 14, 2025 |
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ASHOK S/O. SIDDAPPA BANKAR Vs. FAYAZ AAHMAD S/O. AURANGZEB NAIKAR
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April 28, 2025 |
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ASHWIKA PANKAJ BAGAYATKAR Vs. UNION OF INDIA
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February 1, 2025 |
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ASIF Vs. STATE OF KARNATAKA
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July 1, 2025 |
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ASSISTANT DIRECTOR, ESI CORPORATION Vs. SANSERA ENGINEERING
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July 30, 2025 |
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ASSISTANT EXECUTIVE ENGINEER Vs. VEERAPPA
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April 8, 2025 |
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ASST. COMMISSIONER OF INCOME TAX Vs. ITTINA INFRA-TECH LIMITED
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May 20, 2025 |
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ATUL ITTIMANI MAZHAVANCHERYPARAM Vs. STATE OF KARNATAKA
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February 21, 2025 |
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AUGUSTINE DADA Vs. STATE OF KARNATAKA
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July 14, 2025 |
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AURASHINE ESSENTIALS PVT LTD Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
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October 9, 2025 |
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AVIK BID S/O MALOY KUMAR BID Vs. STATE BY JALAHALLI POLICE STATION
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June 10, 2025 |
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AVINASH Vs. STATE OF KARNATAKA
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March 11, 2025 |
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AXIS BANK LTD. Vs. STATE OF KARNATAKA
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July 21, 2025 |
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AYYAMMA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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AZMEERA RAJU Vs. STATE OF KARNATAKA
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March 17, 2025 |
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B AND B INFRASTRUCTURE LIMITED Vs. L. S. K. PROJECTS PVT. LTD.
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July 8, 2025 |
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B. M. MALLIKARJUNA Vs. STATE OF KARNATAKA
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June 10, 2025 |
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B. N. BABU REDDY Vs. KADIRAPPA
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July 21, 2025 |
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B. NAYANAPPA Vs. STATE OF KARNATAKA
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March 3, 2025 |
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B. S. N. HARI Vs. STATE OF KARNATAKA
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June 16, 2025 |
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B. V. PAPANNA Vs. J. P. INFRA MUMBAI PRIVATE LIMITED
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April 15, 2025 |
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B.A.GAUTHAM Vs. NIL
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June 27, 2025 |
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B.A.VARADARAJACHAR Vs. RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED
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April 29, 2025 |
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B.A.VARADARAJACHAR Vs. RELIANCE ASSET RECONSTRUCTION COMPANY
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January 27, 2025 |
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B.G. RAMU Vs. CHOWDAMMA
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May 13, 2025 |
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B.H.SHANTHAMMA Vs. Y.JAYAPPA
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January 8, 2025 |
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B.K.THYAGARAJ Vs. STATE OF KARNATAKA
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June 16, 2025 |
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B.P.MALLIKARJUNA Vs. STATE OF KARNATAKA
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January 30, 2025 |
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B.R. ACHARYA Vs. A. ANIL KUMAR PAI
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March 4, 2025 |
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B.R.MURALIDHAR Vs. STATE OF KARNATAKA
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June 2, 2025 |
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B.S. SURESHA Vs. DIRECTORATE OF ENFORCEMENT
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March 7, 2025 |
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B.S.LAKSHMAN Vs. PUTTASHETTY
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June 27, 2025 |
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B.S.YEDDYURAPPA Vs. CRIMINAL INVESTIGATION DEPARTMENT
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February 7, 2025 |
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B.V.V.SANGHAS BASAVESHWAR ENGINEERING COLLEGE Vs. STATE OF KARNATAKA
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February 20, 2025 |
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BABI Vs. CHIEF SUPERINTENDENT PRISON CENTRAL PRISON
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March 21, 2025 |
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BALLAL AUTO AGENCY Vs. UNION OF INDIA
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February 10, 2025 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. JAYALAKSHMAMMA
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April 3, 2025 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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January 30, 2025 |
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BASAVANNEPPA Vs. ANASAVVA
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July 3, 2025 |
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BASAVARAJ Vs. K.M.ALTAF HUSSAIN
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June 6, 2025 |
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BASAVARAJ BOMMAI Vs. STATE OF KARNATAKA
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June 27, 2025 |
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BASHEERSAB Vs. STATE OF KARNATAKA
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July 25, 2025 |
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BASVARAJU B. Vs. STATE OF KARNATAKA
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March 14, 2025 |
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BEML EMPLOYEES SOCIETY TOWNSHIP CLUB Vs. COMMISSIONER
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July 22, 2025 |
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July 22, 2025 |
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July 25, 2025 |
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BHAGYAMMA Vs. STATE OF KARNATAKA
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June 18, 2025 |
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BHANUPRIYA Vs. BORAMMA
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June 30, 2025 |
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BHARATH KUMAR Vs. STATE OF KARNATAKA
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July 8, 2025 |
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BHARATHA C.P. Vs. STATE OF KARNATAKA
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August 23, 2025 |
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BHARATHI S. Vs. STATE OF KARNATAKA
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May 19, 2025 |
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BHARGAV S. Vs. STATE OF KARNATAKA
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June 17, 2025 |
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BHARMA Vs. MANOHAR
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January 7, 2025 |
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BHAVANI REVANNA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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BHAWANI ANAND Vs. B.J. VIKAS KUMAR
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February 12, 2025 |
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BHIMASHI S/O. SATYAPPA VADDARYAI Vs. STATE OF KARNATAKA
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March 6, 2025 |
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BHOJA GARDEN RESTAURANT Vs. NAGARAJA
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July 10, 2025 |
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BHUVANESHA T. P. Vs. STATE OF KARNATAKA
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July 10, 2025 |
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BHUVANESHA T.P. Vs. STATE OF KARNATAKA
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June 12, 2025 |
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BHUVANESHWARI N. Vs. STATE OF KARNATAKA
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January 24, 2025 |
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BILALKHAN Vs. STATE OF KARNATAKA
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July 7, 2025 |
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BMTC Vs. IFFCO TOKIO GENERAL INSURANCE CO.
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February 28, 2025 |
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BND ENERGY PVT. LTD. Vs. STATE OF KARNATAKA
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January 30, 2025 |
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BOGINENI HOSPITALITY INDIA PRIVATE LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
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May 2, 2025 |
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BOMANAHALLI BABU Vs. SENIOR LABOUR INSPECTOR
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July 9, 2025 |
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BORAVVA SHRISHAIL KULLOLLI Vs. PARVATEWWA BASAPPA RAMGOND
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March 26, 2025 |
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BRANCH MANAGER, ROYAL SUNDARAM INSURANCE CO. LTD. Vs. VIVEKANAND
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March 18, 2025 |
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BRANCH MANAGER,THE ORIENTAL INSURANCE CO LTD. Vs. SARASWATHI
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June 25, 2025 |
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BRIGADE ENTERPRISES LIMITED Vs. COMMISSIONER
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April 24, 2025 |
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February 13, 2025 |
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January 23, 2025 |
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October 15, 2025 |
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February 5, 2025 |
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C. GANESH NARAYAN Vs. STATE OF KARNATAKA
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June 19, 2025 |
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C. GOPALAN Vs. STATE OF KARNATAKA
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October 13, 2025 |
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C. R. BHASKAR REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
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October 23, 2025 |
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C.DEVARAJU Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
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March 21, 2025 |
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C.K. MALLIKARJUNA Vs. STATE OF KARNATAKA
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April 3, 2025 |
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C.K. SATYAPREMA Vs. STATE OF KARNATAKA
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April 4, 2025 |
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C.N.GOVINDARAJU Vs. STATE OF KARNATAKA
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March 17, 2025 |
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June 27, 2025 |
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February 10, 2025 |
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C.T.RAVI Vs. STATE
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May 2, 2025 |
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C.V.RAJANNA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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CANARA BANK Vs. CBI, ACB, BENGALURU
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March 12, 2025 |
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CANARA BANK Vs. RIMA TRANSFORMERS AND CONDUCTORS PVT. LTD.
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March 20, 2025 |
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June 9, 2025 |
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CENTRAL BUREAU OF INVESTIGATION Vs. ASHWATH S.
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August 18, 2025 |
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CHAIRMAN & MANAGING DIRECTOR, MYSORE PAPER MILLS LTD. Vs. T. G. RAMESHACHARI
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March 14, 2025 |
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CHAKOLI APPALAL Vs. MANAMOHAN V.
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July 2, 2025 |
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CHANDAN T. J. Vs. STATE OF KARNATAKA
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January 25, 2025 |
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CHANDPASHA Vs. RAJAB BI
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July 28, 2025 |
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CHANDRA PROTECO LTD. Vs. STATE OF KARNATAKA
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January 7, 2025 |
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CHANDRAPPA Vs. UNION OF INDIA
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April 21, 2025 |
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CHANDRASHEKAR Vs. INDRAMMA
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July 8, 2025 |
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CHANDRASHEKHAR Vs. UMA D/O BASAPPA SHEDHAD
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January 7, 2025 |
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CHANDRASHEKHAR Vs. STATE OF KARNATAKA
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June 20, 2025 |
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CHANDRASHEKHAR Vs. ADDL. DEPUTY COMMISSIONER
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April 4, 2025 |
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CHANDRASHEKHAR N. Vs. DIRECTORATE OF ENFORCEMENT
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July 30, 2025 |
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CHANDRAVVA MAYAPPA PUJERI Vs. STATE OF KARNATAKA
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February 19, 2025 |
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CHETAN Vs. P.V.KALPANA
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May 2, 2025 |
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CHETAN K. N. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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CHETHAN D. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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CHIDANANDA Vs. UPALOKAYUKTA
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June 13, 2025 |
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CHIEF ADMINISTRATIVE OFFICE Vs. MALLAPPA BASAPPA SAJJAN
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July 21, 2025 |
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CHIKKATHAYAMMA Vs. DODDATHAYAMMA
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January 30, 2025 |
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CHIRAG SEN S/O DHIRENDRA KUMAR SEN Vs. LAKSHYA SEN S/O DHIRENDRA KUMAR SEN
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February 19, 2025 |
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CHIRANJEEVI Vs. STATE OF KARNATAKA
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April 15, 2025 |
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CHITHRALEKHA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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CHITTARANJANA N. S. D. Vs. STATE OF KARNATAKA
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April 17, 2025 |
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CHUKWUBAIKW DESMOND OKWA Vs. STATE OF KARNATAKA
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June 19, 2025 |
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COMMISSIONER OF CUSTOMS Vs. M.K. AGROTECH PVT LTD.
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April 28, 2025 |
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COMMISSIONER OF INCOME-TAX Vs. JINDAL TRACTEBEL POWER CO. LTD.
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February 3, 2025 |
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D. VIJAY Vs. G. JAYAPRAKASH
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March 22, 2025 |
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D.MUNNER AHMED Vs. K.MOHAMMED ABBAS
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April 28, 2025 |
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D.R.LAKSHMIDEVAMMA Vs. LIGHT SQUARE DESIGNS PVT. LTD.
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January 31, 2025 |
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D.S.MANJULA Vs. STATE OF KARNATAKA
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February 10, 2025 |
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D.S.VEERAIAH Vs. STATE OF KARNATAKA
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April 29, 2025 |
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DALVKOT BIO FUELS PRIVATE LIMITED Vs. CANARA BANK
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March 5, 2025 |
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DARSHAN K.G. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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DASACHARI Vs. STATE OF KARNATAKA
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April 17, 2025 |
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DASHARATH Vs. V. RASHMI MAHESH
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July 30, 2025 |
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DATTAPRASAD CO-OP HOUSING SOCIETY Vs. H.SHENOY
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January 7, 2025 |
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DAVUD Vs. STATE OF KARNATAKA
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April 15, 2025 |
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DEEPAK Vs. STATE OF KARNATAKA
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January 31, 2025 |
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DEEPAK PATIL Vs. STATE OF KARNATAKA
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June 6, 2025 |
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DEEPAK RAHEJA Vs. UNION OF INDIA
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May 19, 2025 |
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DEPUTY CHIEF ENGINEER Vs. SATHISH
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January 24, 2025 |
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DEPUTY DIRECTOR,DIRECTORATE OF ENFORCEMENT Vs. GOOGLE INDIA PVT. LTD.
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March 20, 2025 |
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DEVENDRA Vs. SHANTKUMAR
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July 11, 2025 |
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DEVENDRA BHATIA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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DHONDIBA BAKARE Vs. VISHNU BAKARE
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April 24, 2025 |
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DILIP B.R. Vs. DIRECTORATE OF ENFORCEMENT
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July 4, 2025 |
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DILIP KUMAR B.H. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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DINESH NADURMATH Vs. UNION OF INDIA
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March 19, 2025 |
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DISH TV INDIA LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS)-3
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February 20, 2025 |
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DIVAKARA Vs. STATE OF KARNATAKA
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August 6, 2025 |
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DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHYAMALA B.
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March 25, 2025 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. SUNIL
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January 17, 2025 |
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DIVYA JYOTHI Vs. AUTHORISED OFFICER
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January 7, 2025 |
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DODDAVVA KAMBALE Vs. STATE OF KARNATAKA
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February 25, 2025 |
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DR. AKSHAY U. THUPPAD Vs. STATE OF KARNATAKA
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February 4, 2025 |
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DR. M. SHUSHRUTH Vs. STATE OF KARNATAKA
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February 10, 2025 |
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DROLIA AND KATARUKA REALTY LLP Vs. PRADEEP ANNAIYAPPA
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July 11, 2025 |
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DURGAMMA DEVALAY TRUST Vs. STATE OF KARNATAKA
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March 6, 2025 |
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DURGAPPA NAYAK Vs. STATE OF KARNATAKA
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June 17, 2025 |
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EKNATHRAO Vs. STATE OF KARNATAKA
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June 18, 2025 |
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ENMAS GB POWER SYSTEMS PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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March 19, 2025 |
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ESABAI @ VIJYALAKSHMI Vs. STATE OF KARNATAKA
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April 8, 2025 |
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ESDS SOFTWARE SOLUTION LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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April 22, 2025 |
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ESHWARACHARI Vs. STATE OF KARNATAKA
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July 8, 2025 |
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ESI CORPORATION Vs. BHIMA & BROTHERS
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July 2, 2025 |
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EXECUTIVE ENGINEER, CHAMUNDESHWARI ELECTRICITY SUPPLY COMPANY LTD. Vs. CHIDANANDA
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October 24, 2025 |
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F. M. FAIROZ QURESHI Vs. STATE OF KARNATAKA
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July 25, 2025 |
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FAKRUDEEN Vs. STATE
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June 25, 2025 |
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FARHAT AARA SHAIKH W/O. SAMEER SHAIKH Vs. STATE OF KARNATAKA
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March 14, 2025 |
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FAROOQ KHAN Vs. STATE
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July 2, 2025 |
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FOURESS ENGINEERING KARMIKA SANGHA Vs. MANAGEMENT OF FOURESS ENGG (I) PVT LTD.
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July 8, 2025 |
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FRANCIS IGNETIAS DSOUZA Vs. STATE OF KARNATAKA
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May 20, 2025 |
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FRANKLIN Vs. STATE OF KARNATAKA
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May 15, 2025 |
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G. CHENNARAYAPPA Vs. AMBUJAMMA
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June 16, 2025 |
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G. CORP LOTUS MALL PRIVATE LIMITED Vs. AXIS BANK LIMITED
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January 29, 2025 |
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G. HEMANTHA RAO GHORE Vs. PRAVEENA H. RAO
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May 29, 2025 |
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G. PRABHUDEV Vs. RANGANAYAKI
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March 7, 2025 |
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G. RAMACHANDRA REDDY Vs. G. AMBIKA
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May 13, 2025 |
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G. SUBRAMANYA NAIDU Vs. M.C.PADMA
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April 24, 2025 |
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G.B. NAGAPPA Vs. SIDDAGANGAMMA
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July 25, 2025 |
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G.ESHWAR Vs. STATE OF KARNATAKA
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June 9, 2025 |
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G.R. BHARGAVA REDDY Vs. STATE OF KARNATAKA
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July 1, 2025 |
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G.S.MANAGEMENT PVT. LTD. Vs. COMMISSIONER OF POLICE
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February 4, 2025 |
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G.V. NARASIMHAMURTHY Vs. STATE OF KARNATAKA
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July 1, 2025 |
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GADHAVE RUSHIKESH DADABHAU Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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February 25, 2025 |
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GAGANA Vs. STATE OF KARNATAKA
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March 6, 2025 |
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GALAXY ENTERPRISES Vs. STATE OF KARNATAKA
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March 21, 2025 |
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GANESH Vs. STATE OF KARNATAKA
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May 2, 2025 |
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GANESHA Vs. CHIEF SUPERINTENDENT OF PRISON CENTRAL PRISON
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April 7, 2025 |
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GANGAMMA Vs. STATE OF KARNATAKA
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April 3, 2025 |
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GANGAMMA Vs. STATE OF KARNATAKA
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July 21, 2025 |
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GANGARAMSING Vs. TUKARAMSING
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January 7, 2025 |
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GAU GYAN FOUNDATION Vs. GOVINDAGOWDA
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July 7, 2025 |
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GIRIJAMMA Vs. SEENAPPA
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July 25, 2025 |
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GLOBAL IEEE INSTITUTE FOR ENGINEERS Vs. IEEE MUMBAI SECTION WELFARE ASSOCIATION
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July 2, 2025 |
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GO DIGITAL GENERAL INSURANCE COMPANY LTD Vs. MOHAMMED ZAID KHAN
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June 26, 2025 |
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GOOD COFFEE SUPPLIES Vs. PRAGATHEE COFFEE AND TEA SUPPLY CO.
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January 22, 2025 |
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GOPAL Vs. STATE OF KARNATAKA
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April 23, 2025 |
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GOPALA REDDY Vs. STATE OF KARNATAKA
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April 17, 2025 |
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GOPALAPPA Vs. RANGAMMA
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June 27, 2025 |
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GOURAMMA Vs. MANJAMMA
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January 15, 2025 |
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GOUTHAMA SIDDAARTHA COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA
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July 9, 2025 |
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GOWRAMMA M. Vs. RAVINDRANATH
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January 7, 2025 |
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GOWRAMMA V. Vs. RAJESH KUMAR MEHTA
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July 18, 2025 |
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GRANTHANA KARGADDE RANGANATH Vs. UNION OF INDIA
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March 24, 2025 |
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GUDUDAPPA MEGALAMANI Vs. STATE OF KARNATAKA
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July 4, 2025 |
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GULAM DASTAGIR Vs. STATE OF KARNATAKA
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March 27, 2025 |
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GULLU G. TALREJA Vs. SANJAY ABBAS KHAN
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May 15, 2025 |
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GURDYAL KAUR Vs. STATE OF KARNATAKA
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March 7, 2025 |
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GURUKUMAR G. CHOUKIMATH Vs. CBI
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July 2, 2025 |
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GURUNATH Vs. CHAIRMAN,LAND TRIBUNAL RAMADURG
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March 24, 2025 |
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GURUPRASAD H. D. Vs. STATE OF KARNATAKA
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June 20, 2025 |
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H. K. NANJAPPA Vs. STATE
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June 5, 2025 |
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H. V. GIRISHA Vs. STATE OF KARNATAKA BY HULIYURDURGA POLICE STATION
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April 9, 2025 |
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H.B. RUDRESH Vs. STATE OF KARNATAKA
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June 10, 2025 |
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H.D. KUMARSWAMY Vs. STATE OF KARNATAKA
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May 8, 2025 |
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H.G.SUMAN Vs. VINCENT PINTO
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January 7, 2025 |
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H.GIRI ALIAS HA GIRISH Vs. STATE OF KARNATAKA
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January 30, 2025 |
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H.R.JAGADISHA Vs. HYDER ALI
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January 21, 2025 |
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H.S.GAGANA Vs. STATE OF KARNATAKA
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April 1, 2025 |
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H.S.MUNIRAJU Vs. H.A.BHEEMANNA
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March 26, 2025 |
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H.V.CHINTALA Vs. H.V.VENKATA REDDY
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February 10, 2025 |
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HALESH NAIKA Vs. STATE OF KARNATAKA BY HULIYURDURGA POLICE STATION
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April 9, 2025 |
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HANMANTH Vs. SANTOSH
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July 21, 2025 |
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HANUMAGOUDA Vs. HANUMAVVA
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July 28, 2025 |
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HANUMAGOUDA PARANAGOUDA POLCE PATIL Vs. ASSISTANT COMMISSIONER
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April 29, 2025 |
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HANUMANTAPPA Vs. STATE OF KARNATAKA
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January 23, 2025 |
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HANUMANTAPPA Vs. JAGADISH
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June 13, 2025 |
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HANUMANTH DEVENDRAPPA ALEMARI Vs. STATE OF KARNATAKA
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July 25, 2025 |
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HANUMANTH N. KARKUN Vs. HON’BLE MINISTER OF FINANCE, GOVERNMENT OF INDIA
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January 17, 2025 |
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HANUMANTHAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
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June 11, 2025 |
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HANUMANTHAPPA Vs. CATHORIN S. D SOUZA
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June 30, 2025 |
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HANUMEGOWDA Vs. KUMARA
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April 23, 2025 |
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HAREESH Vs. A.S.UMESH
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September 1, 2025 |
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HARINATH Vs. STATE OF KARNATAKA
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June 24, 2025 |
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HASEENA TAJ Vs. STATE OF KARNATAKA
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March 14, 2025 |
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HASIMSAB GOUSUSAB KIRAWADI Vs. ABDULKHADARSAB
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January 6, 2025 |
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HEMANTH KUMAR C. Vs. STATE
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January 9, 2025 |
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HONNUR SAB Vs. AMINABI W/O HONNURSAB SHAIKH
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February 25, 2025 |
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HUCHAMMA Vs. STATE
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July 9, 2025 |
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HUCHEGOWDA HEGGADE Vs. BOJEGOWDA
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June 25, 2025 |
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HUESOUL MANAGEMENT PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
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February 3, 2025 |
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HULLURAIAH Vs. STATE OF KARNATAKA
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April 3, 2025 |
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HUSSAINABBA Vs. STATE OF KARNATAKA
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April 15, 2025 |
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HUSSEN BEE Vs. UNION OF INDIA
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April 29, 2025 |
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IMRAN H. Vs. STATE OF KARNATAKA
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January 31, 2025 |
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INCOME TAX OFFICER, WARD-6(2)(1) Vs. PREETHI V.
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January 22, 2025 |
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INDRA Vs. DIRECTOR GENERAL OF POLICE PRISONS AND CORRECTIONAL SERVICES
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July 8, 2025 |
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INDU SHEKAR KOLLURI Vs. BANGALORE CITY CHICKPET HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
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March 7, 2025 |
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IRFAN PASHA T. M. Vs. STATE OF KARNATAKA
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April 1, 2025 |
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ISIRI BUILDERS AND DEVELOPERS PVT LTD. Vs. STATE OF KARNATAKA
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June 18, 2025 |
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ISRAEL PAUL Vs. UNION OF INDIA
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May 15, 2025 |
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ISSA TOURE Vs. STATE
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July 10, 2025 |
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ITTEFAQ STEELS AND SCARP TRADERS Vs. ADDITIONAL CHIEF SECRETARY MINISTRY OF FINANCE
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April 24, 2025 |
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J.RAMESH Vs. M/S.LAKSHMI PRECIOUS JEWELLERY PVT. LTD.
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March 7, 2025 |
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JAGADEESH S/O. GANGAYYA MATAPATHI Vs. STATE OF KARNATAKA
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March 12, 2025 |
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JAGADISH DEVADAS ANCHAN Vs. STATE OF KARNATAKA
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July 21, 2025 |
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JAGANNATH OLEKAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
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October 10, 2025 |
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JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA
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February 3, 2025 |
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JANASHAKTHI WELFARE LAYOUT ASSOCIATION (R) Vs. CHIEF SECRETARY
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May 28, 2025 |
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JANAVI S.R. Vs. SUNILKUMAR T.J.
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July 25, 2025 |
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JAYALAKSHMAMMA Vs. ANJINAPPA
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June 13, 2025 |
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JAYAMMA Vs. DEPUTY COMMISSIONER
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January 21, 2025 |
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JAYAMMA Vs. KUMARA
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January 15, 2025 |
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JAYANTH BALAKRISHNA Vs. B. PRADEEP
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May 29, 2025 |
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JAYARAJ Vs. EXECUTIVE OFFICER
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January 17, 2025 |
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JAYARAM Vs. STATE OF KARNATAKA
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February 3, 2025 |
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JAYASHREE Vs. K.N.JAGADEESH
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January 7, 2025 |
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JEEVAN DEVELOPERS Vs. STATE OF KARNATAKA
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June 30, 2025 |
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JEEVAN M. Vs. STATE OF KARNATAKA
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July 25, 2025 |
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JOHN WILKING EINSTEIN Vs. STATE OF KARNATAKA
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January 10, 2025 |
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JOINT REGIONAL DIRECTOR Vs. CREATIVE DRESSES PVT. LTD.
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February 17, 2025 |
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JOSEPH JOHN Vs. STATE OF KARNATAKA
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March 14, 2025 |
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JSW ENERGY LTD. Vs. GOVERNMENT OF KARNATAKA
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May 2, 2025 |
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JUDICIAL DEPARTMENT MULTI-PURPOSE CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
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April 17, 2025 |
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JUSTICE PADMARAJ NEMACHANDRA DESAI Vs. UNION OF INDIA
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February 20, 2025 |
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JYOTHI M. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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JYOTHY FABRICARE SERVICE LTD. Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
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March 7, 2025 |
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K. A. SURESH SHETTY Vs. B. S. NATARAJA
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July 8, 2025 |
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K. GOPAL Vs. SRINIVAS C.
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June 27, 2025 |
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K. INDIRAMMA Vs. G. NAGRATHNAMMA
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March 4, 2025 |
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K. JANARDHANAM Vs. STATE OF KARNATAKA
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March 11, 2025 |
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K. S. RAMESH Vs. K. S. RANGASWAMY
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March 3, 2025 |
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K. SACHIN Vs. STATE
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April 22, 2025 |
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K. VISHWANATH Vs. STATE OF KARNATAKA
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March 28, 2025 |
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K.BYREGOWDA Vs. MUNIYAPPA
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April 7, 2025 |
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K.C. MAHADEVAIAH Vs. THULASAMMA
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May 13, 2025 |
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K.DHARMENDRA Vs. GOPINATH MUPPIRI
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January 7, 2025 |
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K.K.SUBBAIAH Vs. STATE OF KARNATAKA
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March 24, 2025 |
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K.N. MOIDU Vs. P. KUNHIKRISHNAN
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June 13, 2025 |
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K.S MANJUNATH GOWDA Vs. K.Y.NANJE GOWDA
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September 16, 2025 |
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K.T.SRINIVAS Vs. STATE OF KARNATAKA
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June 27, 2025 |
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KAILASAM P. Vs. KARNATAKA BANK LTD.
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February 20, 2025 |
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KALAPPA C. Vs. STATE OF KARNATAKA
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June 26, 2025 |
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KALAVATI Vs. STATE OF KARNATAKA
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May 22, 2025 |
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KALYAN JEWELLERS SALEM (PVT.) LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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July 2, 2025 |
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KALYAN SINGH Vs. STATE OF KARNATAKA
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April 9, 2025 |
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KAMAGANAHALLI MILK PRODUCERS WOMENS CO OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION
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May 2, 2025 |
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KAMAL KUMAR JAIN Vs. BENAKA SPONGE IRON PVT. LTD.
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August 23, 2025 |
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KAMASAMUDRA VYAVASAYA SEVA SAHAKARA SANGHA LTD. Vs. STATE OF KARNATAKA
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May 2, 2025 |
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KAMLESH JAYANTILAL THAKKAR Vs. STATE OF KARNATAKA
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May 2, 2025 |
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KANTAYYA S/O CHANABASAYYA PURANIK MATH Vs. STATE OF KARNATAKA
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March 4, 2025 |
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KARANTAKA EXAMINATION AUTHORITY Vs. STATE OF KARNATAKA
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February 5, 2025 |
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KARANTAKA STATE RATION FOOD GRAIN Vs. STATE OF KARNATAKA
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February 5, 2025 |
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KAREEM SILK INTERNATIONAL LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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February 18, 2025 |
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KARIYAPPA. G Vs. UNION OF INDIA
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March 5, 2025 |
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KARNATAKA HIRE PURCHASE ASSOCIATION Vs. STATE OF KARNATAKA
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March 17, 2025 |
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KARNATAKA INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. SANGAMESH SUGARS LTD.
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April 4, 2025 |
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KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. SHREE RENUKA ENERGY LIMITED
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March 19, 2025 |
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KARNATAKA KARMIKARA VEDIKE Vs. STATE OF KARNATAKA
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March 19, 2025 |
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KARNATAKA LINGAYAT EDUCATION SOCIETY Vs. GURUPADAPPA
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April 28, 2025 |
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KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
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June 11, 2025 |
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KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. NAGARAJ B. R.
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January 24, 2025 |
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KARNATAKA STATE PRIVATE MANAGEMENT ASSOCIATION OF HEALTH INSTITUTIONS Vs. STATE OF KARNATAKA
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May 2, 2025 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAGHURAM
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July 9, 2025 |
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KARNATAKA URBAN HOUSING CO-OPERATIVE SOCIETY LTD. Vs. HANUMANTHARAYA
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July 24, 2025 |
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KARTHIK Vs. STATE OF KARNATAKA
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April 7, 2025 |
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KARUNA KUMAR K. M. Vs. K.M. GANGADHARAMMA
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March 12, 2025 |
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KAVITA Vs. STATE OF KARNATAKA
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May 8, 2025 |
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KAVITHA Vs. STATE OF KARNATAKA
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April 4, 2025 |
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April 25, 2025 |
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KENGERI YALLAPPA Vs. STATE OF KARNATAKA
|
June 10, 2025 |
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KHALEEL MOHAMMED AMEEN Vs. REGIONAL OFFICE
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April 9, 2025 |
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KHAZI HAMID FAISAL SIDDIQUE Vs. STATE OF KARNATAKA
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April 16, 2025 |
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KIRAN JOSEPH KAILATH Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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September 22, 2025 |
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KIRAN S/O. NEELAPPA PAWAR Vs. STATE OF KARNATAKA
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February 11, 2025 |
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KISHOR KUMAR K. C. Vs. CANARA BANK
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May 13, 2025 |
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KISHORE KUMAR B.K. Vs. STATE OF KARNATAKA
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March 10, 2025 |
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KOTAK MAHINDRA BANK LTD. Vs. COMMERCIAL BANK RETIRED EMPLOYEES ASSOCIATION
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August 5, 2025 |
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KRISHNAMURTHY B. N. Vs. STATE OF KARNATAKA
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September 22, 2025 |
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KRISHNAPPA Vs. BENGALURU DEVELOPMENT AUTHORITY
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March 17, 2025 |
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KRISHNARAO KODANCHA Vs. STATE OF KARNATAKA
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July 3, 2025 |
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KRISHNAVENI Vs. CHAIRMAN
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May 27, 2025 |
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KRUTHI K. SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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March 12, 2025 |
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KTK GROUP Vs. COMPETENT AUTHORITY
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February 17, 2025 |
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KUDLA RAMPAGE Vs. HARSHENDRA KUMAR D.
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August 1, 2025 |
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KUMARI MANJULA Vs. R.YELLAMMA
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June 27, 2025 |
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KUMARSWAMY G. Vs. STATE
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March 12, 2025 |
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KUSUMA K.S. Vs. STATE OF KARNATAKA
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January 7, 2025 |
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KUSUMA KUMARI Vs. HAFEEZUR RAHAMAN
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June 10, 2025 |
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L.C. KRISHNAIAH Vs. KRISHNA JOSHI
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July 25, 2025 |
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L.KRISHNA Vs. STATE OF KARNATAKA
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February 7, 2025 |
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LAKKAMMA Vs. RAYAKKA
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July 1, 2025 |
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LAKSHMAMMA Vs. ANUSUYA CHIKKAHANUMANTHA RAJU
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April 25, 2025 |
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LAKSHMI NAGENDRA Vs. SECRETARY
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April 15, 2025 |
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LAKSHMI SALIAN Vs. STATE OF KARNATAKA
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March 27, 2025 |
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LARSEN AND TOUBRO LIMITED Vs. BANGALORE METRO RAIL CORPORATION LIMITED
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May 20, 2025 |
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LATCHE SOFTWARE SOLUTIONS PVT. LTD. Vs. GLOW-X INNOVATIVE ELECTRONICS SOLUTIONS PVT. LTD.
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February 28, 2025 |
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LAXMI Vs. UNITED INDIA INSURANCE CO. LTD.
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March 24, 2025 |
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LAXMI NINGAPPA SARVAND Vs. STATE OF KARNATAKA
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January 7, 2025 |
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LAXMINARAYAN Vs. STATE OF KARNATAKA
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June 20, 2025 |
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LEAD FACTORY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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March 19, 2025 |
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LIKITH SHETTY Vs. STATE OF KARNATAKA
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July 22, 2025 |
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LINGAPPA REDDY Vs. STATE OF KARNATAKA
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July 18, 2025 |
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LOHITH Vs. STATE OF KARNATAKA
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July 8, 2025 |
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LOKESH BABU Vs. STATE OF KARANTAKA
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June 11, 2025 |
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M. A. SREENIVASAN Vs. MIMI PARTHASARATHY
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January 28, 2025 |
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M. AMRUTHA Vs. STATE OF KARNATAKA
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January 10, 2025 |
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M. ARUNACHALAM Vs. STATE OF KARNATAKA
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July 18, 2025 |
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M. B. RAMU Vs. STATE OF KARNATAKA
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July 2, 2025 |
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M. BASAVARAJ NAIK Vs. STATE OF KARNATAKA
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January 23, 2025 |
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M. CHANDRU Vs. ANJANA MURTHY
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January 23, 2025 |
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M. KRISHNAMURTHY Vs. M. RAMACHANDRA
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July 21, 2025 |
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M. MADAPPA Vs. STATE OF KARNATAKA
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March 6, 2025 |
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M. RAMANATH SHENOY Vs. PADMINI S. KAMATH
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July 22, 2025 |
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M. VIJAY Vs. STATE OF KARNATAKA
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March 19, 2025 |
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M.G. POORNACHANDRATHEJASWI Vs. SHREYAS M PATEL
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July 7, 2025 |
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M.P.MEDAPPA Vs. SHARFUDDIN M.M.
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January 6, 2025 |
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M.R.MUKUND KUMARJI Vs. L.N.K. MURTHY
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January 21, 2025 |
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M.RAME GOWDA Vs. STATE OF KARNATAKA
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March 17, 2025 |
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M.S. MALLAPPA Vs. RPS ORCHIRD PVT. LTD.
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July 1, 2025 |
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M.S.NATARAJ Vs. S.NAGALAKSHMI
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April 7, 2025 |
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M.SHANKAR KHARVI Vs. STATE OF KARNATAKA
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January 31, 2025 |
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M.SHARADA R. RAMACHANDRA Vs. SELVARAJ
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April 29, 2025 |
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M.SHARADAMMA Vs. KIRAN KUMAR
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July 9, 2025 |
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M.V. MANJUNATHA Vs. M. MUNISWAMY
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March 20, 2025 |
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M/S AKSHAY ENTERPRISES Vs. SALARPURIA HI RISE PVT LTD
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June 13, 2025 |
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M/S UMRAH DEVELOPERS Vs. THE STATE OF KARNATAKA
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October 30, 2025 |
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M/S. A.H.TRADERS Vs. STATE OF KARNATAKA
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March 14, 2025 |
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M/S. AARESS IRON AND STEEL LIMITED Vs. STATE OF KARNATAKA
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March 11, 2025 |
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M/S. ALLIANCE UNIVERSITY Vs. MADHUKAR G. ANGUR
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March 3, 2025 |
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M/S. ATRIA CONVERGENCE TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
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February 18, 2025 |
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M/S. BANAVATHY & COMPANY Vs. MAHAEER ELECTRO MECH (P) LTD
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July 9, 2025 |
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M/S. BRUNTON DEVELOPERS Vs. UNITED BREWERIES (HOLDINGS) LIMITED
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March 14, 2025 |
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M/S. IBA ENTERPRISES Vs. STATE OF KARNATAKA
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March 14, 2025 |
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M/S. MANJUNATHA ELECTRICALS AND ENGINEERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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September 18, 2025 |
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M/S. ROYAL FRAGRANCES PRIVATE LIMITED Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
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August 20, 2025 |
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M/S. SOMS REALTORS AND DEVELOPERS Vs. ROBERT ZOMAWIA STREET
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July 30, 2025 |
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M/S. SOUTH EASTERN CARRIERS PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY
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March 12, 2025 |
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M/S. VIDYASHILP INDIA P. LTD Vs. JOINT ADDITIONAL COMMISSIONER
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March 5, 2025 |
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MADASHETTY Vs. STATE OF KARNATAKA
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January 20, 2025 |
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MADHU S. SIDDEGOWDA Vs. STATE OF KARNATAKA
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February 7, 2025 |
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MADHUKAR G. ANGUR Vs. STATE
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April 22, 2025 |
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MADHURA Vs. STATE OF KARNATAKA
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February 1, 2025 |
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MADIGA DANDORA Vs. STATE OF KARNATAKA
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June 26, 2025 |
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MAHADEVU M. Vs. STATE
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July 23, 2025 |
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MAHAMOOD KHAN Vs. STATE OF KARNATAKA
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June 25, 2025 |
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MAHANAND Vs. STATE OF KARNATAKA
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January 7, 2025 |
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MAHESH Vs. DINAKAR
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January 30, 2025 |
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MAHESH D. YATNALLI Vs. R. SUJATHA
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May 2, 2025 |
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MAHESH N. ROKHADE Vs. H. K. PATIL
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March 25, 2025 |
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MAHESHA Vs. STATE OF KARNATAKA
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January 25, 2025 |
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MAHESHKUMAR C. Vs. STATE OF KARNATAKA
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March 12, 2025 |
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MAHINDRA SATYAM LTD. Vs. AJAY BHAGAT
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January 6, 2025 |
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MAJOR LAKSHMISHA GOWDA K J Vs. UNION OF INDIA
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July 3, 2025 |
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MALAGOUDA Vs. SHANTAWWA
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April 16, 2025 |
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MALAVIKA PERIYASWAMY Vs. STATE OF KARNATAKA
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June 25, 2025 |
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MALAVVA Vs. MALLANGOUDA BIRADAR
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July 28, 2025 |
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MALLAIAH MALAVALLI BASAVARAJU Vs. UNION OF INDIA
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March 25, 2025 |
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MALLIKARJUN TONNY Vs. STATE OF KARNATAKA
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July 7, 2025 |
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MANAGEMENT OF BHARAT EARTH MOVERS LTD. Vs. GENERAL SECRETARY, BHARATH EARTH MOVERS
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March 4, 2025 |
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MANAGEMENT OF KAR MOBILES LTD. Vs. G. CHANDRAIAH
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March 25, 2025 |
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MANAGEMENT OF MAHINDRA AEROSTRUCTURES PVT. LTD. Vs. PRINCIPAL SECRETARY/DEPUTY SPECIAL OFFICER, CHILD LABOUR CELL
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February 6, 2025 |
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MANAGER, RELIANCE GENERAL INS. CO. Vs. NANDINI
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January 9, 2025 |
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MANAGING DIRECTOR, KSRTC Vs. V. RAJENDRA PRASAD
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October 17, 2025 |
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MANAGING DIRECTOR, KSRTC Vs. KERAPPA S/O BAPURAY PATIL
|
March 12, 2025 |
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MANAGING DIRECTOR,KSRTC Vs. KENCHAIAH
|
July 10, 2025 |
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MANAGING DIRECTOR,NEKRTC CENTRAL OFFICER Vs. MOHURUNISA BEGUM
|
June 20, 2025 |
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MANDAJI SRIDHAR Vs. RAJIV GANDHI UNIVERSITY
|
April 1, 2025 |
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MANDAVI PARADISE OWNERS ASSOCIATION VIDYARATHNA NAGAR Vs. STATE OF KARNATAKA
|
April 28, 2025 |
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MANDEPANDA RAJESH ALIAS AIYAPPA Vs. STATE OF KARNATAKA
|
April 21, 2025 |
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MANDYA MILK UNION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
February 3, 2025 |
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MANIKANTHA V. K. Vs. STATE OF KARNATAKA
|
June 23, 2025 |
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MANIKYAMMA Vs. SOMANNA
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March 24, 2025 |
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MANJA NAIK Vs. STATE OF KARNATAKA
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April 2, 2025 |
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MANJANNA M.K. Vs. STATE OF KARNATAKA
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May 2, 2025 |
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MANJEET SINGH CHAWLA Vs. DEPUTY COMMISSIONER OF TDS WARD
|
June 2, 2025 |
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MANJU K.C. Vs. RAVINDRA BABU G.
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June 30, 2025 |
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MANJUNATH C. S. Vs. STATE OF KARNATAKA
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June 23, 2025 |
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MANJUNATH H. Vs. STATE OF KARNATAKA
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July 9, 2025 |
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MANJUNATH S.J. Vs. STATE OF KARNATAKA
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February 1, 2025 |
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MANJUNATH V. Vs. STATE OF KARNATAKA
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June 10, 2025 |
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MANJUNATHA A. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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MANJUNATHA ACHARI Vs. STATE OF KARNATAKA
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April 16, 2025 |
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MANJUNATHA BUILDERS Vs. I.C. GOPINATH
|
February 18, 2025 |
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MANJUNATHA R. Vs. HINDUSTAN PETROLEUM CORPORATION
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June 2, 2025 |
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MANOJ Vs. STATE OF KARNATAKA
|
March 7, 2025 |
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MANOZ ZAGREE Vs. STATE OF KARNATAKA
|
April 9, 2025 |
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MARIMADAMMA Vs. SOMASHEKARA KARISHETTY
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July 3, 2025 |
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MARTHAND SINGH MAHINDRA Vs. STATE OF KARNATAKA
|
April 7, 2025 |
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MARUTI Vs. MANJUNATH
|
February 18, 2025 |
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MAVERICK MOTORS LLP Vs. ROHIT MURTHY
|
April 29, 2025 |
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MAYURA SREERAM Vs. DEPUTY COMMISSIONER
|
May 2, 2025 |
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MEDIA.NET SOFTWARE SERVICES (INDIA) PRIVATE LIMITED Vs. SCHLOSS BANGALORE PRIVATE LIMITED
|
April 4, 2025 |
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MEHBOOB PASHA Vs. NATIONAL INVESTIGATION AGENCY
|
July 22, 2025 |
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MIRZA MOHD. MEHDI Vs. STATE
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June 17, 2025 |
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MITTAL LAL JAIN C. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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MOHAMED AFNAS Vs. STATE OF KARNATAKA
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April 16, 2025 |
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MOHAMED IKBAL Vs. SECRETARY TO GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
|
April 29, 2025 |
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MOHAMMAD AESHAN AMIN SHAIKH Vs. STATE OF KARNATAKA
|
June 20, 2025 |
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MOHAMMED HAFEEZ YANE APPI Vs. STATE OF KARNATAKA
|
April 7, 2025 |
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MOHAMMED IDHREES Vs. STATE OF KARNATAKA
|
April 16, 2025 |
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MOHAMMED KALEEM AHMED Vs. NATIONAL INVESTIGATING AGENCY MINISTRY OF HOME AFFAIRS
|
March 27, 2025 |
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MOHAMMED KHUDRATHULLA Vs. RAJIV GANDHI UNIVERSITY
|
February 7, 2025 |
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MOHAMMED SAHIL ALAM Vs. STATE OF KARNATAKA
|
July 10, 2025 |
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MOHAMMED TAUSIF Vs. ZAIBA BAKTHIYAR
|
June 20, 2025 |
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MOHAMMED UBEDULLA Vs. STATE OF KARNATAKA
|
March 14, 2025 |
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MOHAN Vs. STATE OF KARNATAKA
|
June 26, 2025 |
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MOIDIN Vs. STATE OF KARNATAKA
|
May 20, 2025 |
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MONISHA S. Vs. HARSH PRATAP
|
July 25, 2025 |
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MOULA ALI Vs. STATE OF KARNATAKA
|
June 9, 2025 |
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MOULALI S/O. BABAJAN CHALLAL Vs. STATE OF KARNATAKA
|
March 4, 2025 |
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MOUSIN KHURESHI Vs. STATE OF KARNATAKA
|
April 9, 2025 |
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MPHASIS LIMITED Vs. SREEVEN INFOCOMM LIMITED
|
May 20, 2025 |
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MS. ELIZABETH THOMAS THOPPIL Vs. REVEREND SISTER LISSY CHACKO
|
March 6, 2025 |
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MUDAKAPPA Vs. STATE OF KARNATAKA
|
April 9, 2025 |
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MUDDEGOWDARA VEERABHADRAPPA Vs. G.M. VIRUPAKSHAPPA
|
July 8, 2025 |
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MUJAHID PASHA Vs. STATE
|
June 17, 2025 |
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MUNIRATHNA Vs. STATE OF KARNATAKA
|
March 7, 2025 |
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MUNISHAMANNA Vs. SAROJAMMA
|
January 21, 2025 |
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MUNIYAMMA Vs. STATE OF KARNATAKA
|
January 20, 2025 |
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MUNIYAPPA .A.V. Vs. STATE OF KARNATAKA
|
February 4, 2025 |
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MUNIYAPPA S. Vs. KALAPPA S/O LATE MUNIYAPPA
|
March 7, 2025 |
|
MURTHY Vs. STATE OF KARNATAKA
|
February 7, 2025 |
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MUSSADIQ KHAN Vs. STATE OF KARNATAKA
|
July 4, 2025 |
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MUTHULAXMI B.N. Vs. STATE OF KARNATAKA
|
July 8, 2025 |
|
MUZAFER Vs. ZILLA PANCHAYAT
|
June 23, 2025 |
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N. PADMINI Vs. SUPERINTENDENT OF POLICE
|
May 2, 2025 |
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N. RAVI Vs. TAHSILDAR, ANEKAL TALUK
|
July 16, 2025 |
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N.H.GOWDA Vs. RANGARAMA
|
April 9, 2025 |
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N.S.SHANTHA KUMAR Vs. SATHISHA
|
February 17, 2025 |
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N.VASUNDARAMMA Vs. NIL
|
January 9, 2025 |
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NAGAMANI @ S. NAGARATHNA Vs. S. RAJASHEKARA MURTHY
|
July 4, 2025 |
|
NAGARAJ Vs. STATE OF KARNATAKA
|
March 7, 2025 |
|
NAGARAJ Vs. SHANKAR
|
July 30, 2025 |
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NAGARAJ J. Vs. STATE OF KARNATAKA
|
April 29, 2025 |
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NAGARAJ S/O BHARAMANNA BHOVI Vs. STATE OF KARNATAKA
|
January 7, 2025 |
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NAGARAJAGOWDA N. Vs. N.MANJULA
|
June 25, 2025 |
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NAGENDRA Vs. CHAIRMAN/ASSISTANT COMMISSIONER,THE LAND TRIBUNAL
|
March 19, 2025 |
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NAJ PROPERTIES AND DEVELOPERS Vs. NEELUFAR
|
February 21, 2025 |
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NANDI SOCIAL CLUB Vs. STATE OF KARNATAKA
|
June 17, 2025 |
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NANDINI L.M. Vs. DEVARAJ P.
|
April 16, 2025 |
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NANDISHA K. Vs. STATE OF KARNATAKA
|
June 20, 2025 |
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NARASIMHA SHARMA Vs. STATE OF KARNATAKA
|
April 28, 2025 |
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NARASIMHAIAH REVENUE INSPECTOR Vs. STATE
|
February 7, 2025 |
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NARASIMHAN Vs. STATE OF KARNATAKA
|
March 28, 2025 |
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NARAYANA NAYAK Vs. STATE OF KARNATAKA
|
July 3, 2025 |
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NASEER Vs. NATIONAL INVESTIGATION AGENCY MINISTRY OF HOME AFFAIRS
|
March 18, 2025 |
|
NASEER HUMAYUN Vs. SEEMA ANJUM
|
February 14, 2025 |
|
NATESHA D.B., Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REVENUE
|
January 27, 2025 |
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NATIONAL HIGHWAYS AUTHORITY Vs. DAVURU VIJAY KUMAR REDDY
|
January 25, 2025 |
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NAVAJ S/O ILIYAJ BASHA Vs. STATE OF KARNATAKA
|
March 14, 2025 |
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NAVEEN HOTELS LTD. Vs. CANARA BANK
|
April 16, 2025 |
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NAVEEN S. Vs. STATE OF KARNATAKA
|
July 9, 2025 |
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NAYAZ PASHA Vs. STATE OF KARNATAKA
|
May 15, 2025 |
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NAZIR AHEMED Vs. STATE OF KARNATAKA
|
January 7, 2025 |
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NAZRU SHAREEF BASHEER Vs. K. S. NARAYANA
|
January 29, 2025 |
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NEELAPPA Vs. STATE OF KARNATAKA
|
March 18, 2025 |
|
NEELAVVA Vs. CHANDRAVVA
|
February 20, 2025 |
|
NEL HOLDINGS SOUTH LIMITED
Vs. SECURITIES FOR EXCHANGE BOARD OF INDIA
|
April 7, 2025 |
|
NEWSPACE RESEARCH AND TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 25, 2025 |
|
NIMAH URBANSCAPES LLP Vs. ALTAF ABDULREHMAN NADAF
|
January 10, 2025 |
|
NINGAPPA Vs. PRABHATBHAI
|
July 11, 2025 |
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NINGAPPA LAKKAPPA AINAPUR Vs. STATE OF KARNATAKA
|
June 30, 2025 |
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NINGARAJU Vs. STATE OF KARNATAKA
|
March 14, 2025 |
|
NINGAVVA, W/O. DODDANAGAOUDA MUGANNAVAR Vs. SHIVALINGAPPA S/O. VIRUPAXAPPA BENNI
|
March 5, 2025 |
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NITHIN Vs. STATE OF KARNATAKA
|
July 1, 2025 |
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NOLAMBA VEERASHAIVA SANGA Vs. REGIONAL COMMISSIONER AND COMPETENT AUTHORITY
|
April 2, 2025 |
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NORBERT DSOUZA Vs. REGINA LEWIS
|
July 1, 2025 |
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OBINNA JEREMIAH OKAFOR Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE
|
August 14, 2025 |
|
ORIENTAL INSURANCE COMPANY Vs. TONTESH
|
March 4, 2025 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SINDHU W/O LATE SENTHIL NATHAN
|
March 17, 2025 |
|
OWUSU COLLINUS GHANIAN Vs. STATE OF KARNATAKA
|
October 27, 2025 |
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P. D. SHASHIDHAR RAO Vs. STATE OF KARNATAKA
|
June 16, 2025 |
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P. JUNJAPPA Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
March 17, 2025 |
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P. MANJUNATHA REDDY Vs. BANGALORE MYSORE INFRASTUCTURE CORRIDOR AREA PLANNING AUTHORITY
|
July 4, 2025 |
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P. YADAVA RAO Vs. RAMAIAH S/O. SRIRAMULU
|
February 21, 2025 |
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P.BHOOPAL Vs. P.GOVINDAPPA
|
April 9, 2025 |
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P.G. NATARAJ Vs. STATE OF KARNATAKA
|
January 22, 2025 |
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PADMA MALINI G. RAO Vs. RAVI KARUMBAIAH
|
March 7, 2025 |
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PADMAVVA Vs. MANJUNATH
|
January 16, 2025 |
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PANCHMUKHI CLUB AND RESORT Vs. SRINIVAS RAMNATH SHANBAG
|
June 20, 2025 |
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PARASAPPA Vs. STATE OF KARNATAKA
|
June 6, 2025 |
|
PARASHURAMAPPA Vs. STATE
|
April 16, 2025 |
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PARIMALA Vs. G.LAKSHMI
|
January 20, 2025 |
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PARUSHARAM Vs. STATE OF KARNATAKA
|
July 10, 2025 |
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PARVATHI Vs. DIRECTORATE OF ENFORCEMENT
|
March 7, 2025 |
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PARVATHI KANCHAN Vs. STATE OF KARNATAKA
|
March 28, 2025 |
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PARVEEN TAJ Vs. STATE OF KARNATAKA
|
July 4, 2025 |
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PAVANKUMAR Vs. STATE OF KARNATAKA
|
February 19, 2025 |
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PEDDANNA Vs. STATE OF KARNATAKA
|
April 24, 2025 |
|
PHONEPE PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 29, 2025 |
|
POOJARY ARJUNAPPA Vs. STATE OF KARNATAKA
|
April 9, 2025 |
|
POOJITHA J. Vs. STATE OF KARNATAKA
|
February 28, 2025 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. M/S. ABHISHEK DEVELOPERS
|
February 14, 2025 |
|
PR. COMMISSIONER OF INCOME TAX Vs. CANARA BANK
|
February 14, 2025 |
|
PR. COMMISSIONER OF INCOME TAX Vs. VIVEK KRISHNAMOORTHY
|
January 8, 2025 |
|
PR. COMMISSIONER OF INCOME-TAX Vs. SAP INDIA PVT. LTD.
|
January 28, 2025 |
|
PRABHAVATHI Vs. AMITHA REDDY
|
August 11, 2025 |
|
PRABHU BASAPPA LAKKAPPAGOL Vs. STATE OF KARNATAKA
|
April 24, 2025 |
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PRABHU S/O BHAMALA CHAVAN Vs. STATE OF KARNATAKA
|
March 17, 2025 |
|
PRADEEP KUMAR Vs. STATE OF KARNATAKA
|
February 18, 2025 |
|
PRAGNA PONNAMMA K.A. Vs. STATE OF KARNATAKA
|
February 7, 2025 |
|
PRAJWAL REVANNA Vs. STATE
|
July 9, 2025 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
January 30, 2025 |
|
PRAKASH DARJI Vs. STATE OF KARNATAKA
|
March 11, 2025 |
|
PRAKASH RAO MAIRPADY Vs. SWATHI HEBBAR
|
January 31, 2025 |
|
PRAKHAR JAIN Vs. UNION OF INDIA
|
April 7, 2025 |
|
PRASAD KUMAR Vs. B. SHYAMALA
|
July 21, 2025 |
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PRASANNA M. HEGDE Vs. STATE OF KARNATAKA
|
June 10, 2025 |
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PRASANNAJIT CHAKRAVARTHI Vs. STATE OF KARNATAKA
|
June 23, 2025 |
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PRASHANTH KUMAR PATEL Vs. NIL
|
July 25, 2025 |
|
PRAVEEN KABBER Vs. STATE OF KARNATAKA
|
June 5, 2025 |
|
PREMA Vs. STATE OF KARNATAKA
|
March 22, 2025 |
|
PREMANAND R. BALIGA Vs. NARASHIM ISHWAR
|
April 15, 2025 |
|
PREMCHAND Vs. STATE
|
June 30, 2025 |
|
PRITI SINGH Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
May 29, 2025 |
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PRIYA P Vs. STATE OF KARNATAKA
|
January 28, 2025 |
|
PRIYADARSHINI Vs. COMMISSIONER OF POLICE
|
May 3, 2025 |
|
PRIYANKA Vs. STATE OF KARNATAKA
|
February 17, 2025 |
|
PROJECT ENGINEER NIRMITI KENDRA Vs. JAGADISHWARAYYA
|
March 26, 2025 |
|
PUNDALIK Vs. SHANKRAYYA
|
June 9, 2025 |
|
PUNEETH Vs. STATE OF KARNATAKA
|
July 10, 2025 |
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PUNEETH H.R. Vs. STATE OF KARNATAKA
|
May 27, 2025 |
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PUNITH Vs. STATE OF KARNATAKA
|
June 30, 2025 |
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PUNITH. P Vs. STATE
|
July 15, 2025 |
|
PUSHPARAJ MEHTA Vs. STATE OF KARNATAKA
|
March 21, 2025 |
|
PUSPHAVATHI Vs. MANJUNATH
|
April 16, 2025 |
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PUTTAGANGAIAH Vs. G. RAVINDRAKUMAR
|
June 12, 2025 |
|
PUTTAMMA Vs. T.C. ANNAPOORNA
|
March 4, 2025 |
|
PUTTARAJAMMA Vs. SOMASHEKARAIAH
|
March 10, 2025 |
|
PUTTARAJU Vs. JOINT DIRECTOR OF LAND RECORDS
|
June 10, 2025 |
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QATAR HOLDING LLC Vs. BYJUS INVESTMENTS PTE LTD.
|
April 16, 2025 |
|
R. BASAVARAJU Vs. G.N. NARAYANA SWAMY
|
July 23, 2025 |
|
R. CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
June 5, 2025 |
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R. J. RISHIKARAN PROJECTS PRIVATE LIMITED Vs. P. PRASAD
|
June 27, 2025 |
|
R. M. MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT
|
March 22, 2025 |
|
R. MANJULA Vs. TAHSILDAR, GUBBI
|
July 7, 2025 |
|
R. RAVIKUMAR Vs. STATE OF KARNATAKA
|
April 22, 2025 |
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R. V. MOHAN REDDY Vs. CHAIRMAN, KARNATAKA GRAMEENA BANK
|
February 10, 2025 |
|
R.M. MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REFENUE
|
July 2, 2025 |
|
R.M.MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REVENUE
|
April 22, 2025 |
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R.SHARMILA Vs. B.DEVAKUMAR
|
March 18, 2025 |
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RACHAPPA SATHISH KUMAR Vs. EAGLESIGHT MEDIA PRIVATE LIMITED
|
June 25, 2025 |
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RADHA Vs. STATE OF KARNATAKA
|
September 26, 2025 |
|
RADHAKRISHNA HOLLA Vs. SOWMYA REDDY
|
March 7, 2025 |
|
RAGHAVENDRA Vs. STATE OF KARNATAKA
|
February 7, 2025 |
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RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT
|
January 9, 2025 |
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RAGHAVENDRA T.C., Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 7, 2025 |
|
RAHUL S.N. Vs. STATE
|
February 7, 2025 |
|
RAHUL SIVASANKAR Vs. CRIMINAL INVESTIGATION DEPARTMENT
|
March 17, 2025 |
|
RAINBOW CHILDRENS MEDICARE LIMITED Vs. RAINBOW HEALTH CARE
|
April 23, 2025 |
|
RAINBOWS INFRA Vs. STATE OF KARNATAKA
|
June 27, 2025 |
|
RAJANNA Vs. B.M. VIJAYKUMAR
|
January 6, 2025 |
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RAJASAB Vs. STATE OF KARNATAKA
|
July 10, 2025 |
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RAJASHEKARA Vs. STATE OF KARNATAKA
|
March 4, 2025 |
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RAJASHEKHAR DESAI Vs. VIJAYLAXMI
|
September 25, 2025 |
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RAJASRI APARTMENT OWNERS ASSOCIATION Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
September 3, 2025 |
|
RAJAVVA Vs. MALLESH
|
March 27, 2025 |
|
RAJENDRA BAGLODI Vs. STATE OF KARNATAKA
|
July 2, 2025 |
|
RAJESAB @ RAJU Vs. STATE
|
July 25, 2025 |
|
RAJESH Vs. STATE OF KARNATAKA
|
June 25, 2025 |
|
RAJESH Vs. STATE OF KARNATAKA
|
June 12, 2025 |
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RAJESH Vs. STATE OF KARNATAKA
|
July 8, 2025 |
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RAJESH SARADANA Vs. STATE OF KARNATAKA
|
June 30, 2025 |
|
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES Vs. K. SREE LAXMI
|
June 26, 2025 |
|
RAJIV MENON Vs. M. P. SOMAPRASAD
|
April 9, 2025 |
|
RAJKUMAR CHELLAPPAN PILLAI Vs. STATE OF KARNATAKA
|
April 4, 2025 |
|
RAJU Vs. STATE OF KARNATAKA
|
June 27, 2025 |
|
RAJU Vs. STATE OF KARNATAKA
|
July 10, 2025 |
|
RAJU Vs. POOJA
|
January 8, 2025 |
|
RAJU P. Vs. STATE OF KARNATAKA
|
June 27, 2025 |
|
RAMA Vs. STATE OF KARNATAKA
|
May 15, 2025 |
|
RAMACHANDRA Vs. RAMAKRISHNAIAH
|
January 6, 2025 |
|
RAMAKRISHNA MATH Vs. S. YOGA
|
March 18, 2025 |
|
RAMAMURTHY C.K. Vs. BOSCH LIMITED
|
August 7, 2025 |
|
RAMAPPA Vs. STATE OF KARNATAKA
|
September 11, 2025 |
|
RAMAPPA Vs. SAYYAD YOUNAS FAZIL
|
January 22, 2025 |
|
RAMARAO MAHARAJ Vs. K. ROOPLANAIK
|
June 23, 2025 |
|
RAMESH Vs. STATE OF KARNATAKA
|
June 16, 2025 |
|
RAMESH BABU V. M. Vs. ROOPAKALA M.
|
January 16, 2025 |
|
RAMESH J Vs. STATE OF KARNATAKA
|
March 17, 2025 |
|
RAMESH T.G. Vs. NIL
|
June 27, 2025 |
|
RAMESHA Vs. LAKSHMAMMA T.
|
January 9, 2025 |
|
RAMESHA R. Vs. STATE OF KARNATAKA
|
January 31, 2025 |
|
RAMRAJ V. N. Vs. PASSPORT AUTHORITY OF INDIA
|
March 14, 2025 |
|
RAMU Vs. STATE OF KARNATAKA
|
June 12, 2025 |
|
RANGAMMA Vs. LALITHAMMA
|
July 8, 2025 |
|
RANGANATH Vs. RAMACHANDRA
|
July 7, 2025 |
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RANGANNA Vs. DIRECTOR GENERAL OF POLICE PRISONS AND CORRECTIONAL SERVICES
|
April 24, 2025 |
|
RAPHAEL MAXEL THEKKINIYATH Vs. SRUTHY TRESA ANTONY
|
June 9, 2025 |
|
RASHTRIYA SURAKSHA JANANDOLAN Vs. COMMISSIONER OF POLICE MYSORE
|
February 24, 2025 |
|
RATHNAMMA Vs. STATE OF KARNATAKA
|
July 31, 2025 |
|
RATHNAMMA Vs. STATE
|
July 4, 2025 |
|
RATNABAI W/O SIDRAMAPPA Vs. STATE OF KARNATAKA
|
January 21, 2025 |
|
RAVI KUMAR Vs. GANGAMBIKE
|
June 13, 2025 |
|
RAVI KUMARA Vs. STATE OF KARNATAKA
|
January 31, 2025 |
|
RAVI S/O SHIVAMARIGOWDA Vs. STATE OF KARNATAKA
|
March 7, 2025 |
|
REDDY SRINIVAS Vs. STATE
|
July 3, 2025 |
|
REGISTRAR GENERAL, HIGH COURT Vs. UNION OF INDIA
|
January 23, 2025 |
|
REHMATHUNNISSA Vs. FAZLUNNISA
|
April 29, 2025 |
|
REKHA GADIGEPPA YELIGAR Vs. MAHMODSHARIFSAB
|
January 8, 2025 |
|
RENRAM FASHIONS INDIA PVT LTD Vs. ESI CORPORATION
|
January 22, 2025 |
|
RENUKA Vs. NIL
|
February 17, 2025 |
|
RENUKA G. Vs. STATE OF KARNATAKA
|
July 25, 2025 |
|
RENUKA PARASHURAM GURAV Vs. JUDE DE SOUZA
|
July 3, 2025 |
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RENUKUMARA SHIVANAGOUDA Vs. STATE OF KARNATAKA
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July 25, 2025 |
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RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST Vs. KARNATAKA STATE OF BOARD OF AUQAF
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May 27, 2025 |
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RITESH AGARWAL FOUNDER, OYO Vs. STATE BY- POLICE INSPECTOR
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September 9, 2025 |
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ROHIT V. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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ROHITH Vs. STATE OF KARNATAKA
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July 4, 2025 |
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RUDRAMMA Vs. STATE OF KARNATAKA
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April 9, 2025 |
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RUDRAMMA SHEDTHI Vs. RAJARAMA SHETTY
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June 10, 2025 |
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RUDRAPPA R. Vs. STATE OF KARNATAKA
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February 7, 2025 |
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RUSHABH SHRAMIK MASTRULAL Vs. STATE
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March 21, 2025 |
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S. BALAJI Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER
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June 16, 2025 |
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S. GIRISH Vs. STATE OF KARNATAKA
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July 18, 2025 |
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S. R. MAMATHA Vs. T. GOVINDARAJ
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May 14, 2025 |
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S. RAJU Vs. VENKATESH
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May 2, 2025 |
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S. RAMCHANDRAPPA Vs. N. SRINIVASA MURTHY
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July 1, 2025 |
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S. SHEKHARAPPA Vs. STATE OF KARNATAKA
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April 25, 2025 |
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S. SHIVKUMAR Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETY
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May 2, 2025 |
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S. SUNDAR RAO Vs. STATE OF KARNATAKA
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March 7, 2025 |
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S. V. SOMASHEKAR Vs. SIDDARAMAIAH
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March 26, 2025 |
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S.A. MANJUNATH Vs. B. SHANKAR
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January 7, 2025 |
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S.A. MANJUNATHA Vs. KORALAHALLI GRAMA PANCHAYATH
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July 11, 2025 |
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S.CHANDRAKALA Vs. STATE OF KARNATAKA
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March 17, 2025 |
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S.M.BYREGOWDA Vs. STATE OF KARNATAKA
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February 4, 2025 |
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S.N. MOHAN KUMAR Vs. STATE OF KARNATAKA
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March 24, 2025 |
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S.NAGESH Vs. VIJAY KUMAR D.
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April 15, 2025 |
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S.PANCHALINGU Vs. PEOPLES EDUCATION TRUST
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June 25, 2025 |
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S.S.V. DEVELOPERS Vs. SUNDAR
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May 2, 2025 |
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S.SAVITHRAMMA Vs. S.PADMAVATHAMMA
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March 26, 2025 |
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S.SRINIVAS REDDY Vs. STATE OF KARNATAKA
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March 17, 2025 |
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S.V.RAMASWAMY Vs. H AND M INFRASTRUCTURES
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February 3, 2025 |
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SADASHIVAMURTHY Vs. STATE OF KARNATAKA
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July 18, 2025 |
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SAFAN FASTENERS Vs. ASSISTANT COMMISSIONER
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April 8, 2025 |
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SAGAR Vs. STATE
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January 29, 2025 |
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SAGAR Vs. UMESH
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June 19, 2025 |
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SAHADEV Vs. STATE OF KARNATAKA
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January 21, 2025 |
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SAJEESH M. M. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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SAKALESH KUMAR .S Vs. STATE OF KARNATAKA
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May 6, 2025 |
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SAMARTH SANTHOSH JOSHI Vs. KARNATAKA EDUCATION AUTHORITY
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July 23, 2025 |
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SAMMAAN CAPITAL LIMITED Vs. MANTRI INFRASTRUCTURE PVT. LTD.
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March 24, 2025 |
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SAMPATH RAO S. BOMMANNAVAR Vs. STATE OF KARNATAKA
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January 30, 2025 |
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SANJIV KUMAR Vs. STATE
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July 4, 2025 |
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SANTHOSH Vs. SOMASHEKHAR
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September 4, 2025 |
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SANTHOSH D. NAYAK Vs. STATE OF KARNATAKA
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January 6, 2025 |
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SAPTHAGIRI SHELTERS Vs. STATE OF KARNATAKA
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June 5, 2025 |
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SARALA Vs. PADMAVATHI
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May 15, 2025 |
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SARASWATHI PRAKASH Vs. STATE OF KARNATAKA
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February 28, 2025 |
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SARASWATI JINNAPPA KHOT Vs. KUMAR SHRIPAL KHOT
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April 29, 2025 |
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SAROJINI W/O. DURGAPPA BHANVI Vs. YALLAPPA KEMPANNA BADIAGAWAD
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January 9, 2025 |
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SATHISH REDDY M. Vs. STATE
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July 11, 2025 |
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SATHISHA Vs. STATE OF KARNATAKA
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April 9, 2025 |
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SATISH KUMAR S. HOSAMANI Vs. STATE OF KARNATAKA
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February 5, 2025 |
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SATTVA RESI PRIVATE LIMITED Vs. STATE OF KARNATAKA
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July 2, 2025 |
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SATYARAJ M. Vs. STATE OF KARNATAKA
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March 10, 2025 |
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SAURABH KANT Vs. STATE OF KARNATAKA
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June 18, 2025 |
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SAVATRI Vs. STATE OF KARNATAKA
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January 17, 2025 |
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SAVITHA G. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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SAVITHRAMMA Vs. PANCHAYATH DEVELOPMENT OFFICER
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January 22, 2025 |
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SECRETARY, SPECIAL AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. STATE OF KARNATAKA
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February 25, 2025 |
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SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. D.S. RANGAREDDIYAVAR
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June 23, 2025 |
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SEVEN HILLS DEVELOPERS AND TRADERS Vs. STATE OF KARNATAKA
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June 25, 2025 |
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SHAFIK @ KHALANDAR SHAFI Vs. STATE OF KARNATAKA
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January 17, 2025 |
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SHAIK NOOR AHMED Vs. STATE OF KARNATAKA
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January 30, 2025 |
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SHAKUNTHALA Vs. STATE OF KARNATAKA
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March 4, 2025 |
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SHAMBAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
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July 25, 2025 |
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SHAMSHAD BEGUM Vs. HUMAYUN SHARIEFF
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April 9, 2025 |
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SHANAZ KHANUM Vs. STATE OF KARNATAKA
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January 27, 2025 |
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SHANKAR KESHAV ATHANI Vs. STATE OF KARNATAKA
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April 22, 2025 |
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SHANKARA Vs. STATE OF KARNATAKA
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July 24, 2025 |
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SHANKRAPPA AMBALI Vs. STATE OF KARNATAKA
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January 10, 2025 |
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SHANKRAPPA S/O. NINGAPPA TALAVAR Vs. STATE OF KARNATAKA
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March 17, 2025 |
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SHANMUGA RAJ Vs. STATE
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February 4, 2025 |
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SHANTA Vs. STATE OF KARNATAKA
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March 19, 2025 |
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SHANTADEVI Vs. LAND TRIBUNAL HUBLI
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March 20, 2025 |
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SHANTAPPA Vs. STATE OF KARNATAKA
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July 29, 2025 |
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SHANTARAM HEGDEKATTE Vs. STATE OF KARNATAKA
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June 24, 2025 |
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SHANTAVVA GANAGAPPA PATIL Vs. SECRETARY,GOVERNMENT OF KARNATAKA
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June 30, 2025 |
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SHANTHAMMA Vs. SHIVAKUMAR
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March 4, 2025 |
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SHANTHAMMA Vs. STATE OF KARNATAKA
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July 18, 2025 |
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SHANTHAMMA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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SHARANABASU Vs. STATE OF KARNATAKA
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October 3, 2025 |
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SHARANYA Vs. JAYAPRAKASH RAO B.
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July 7, 2025 |
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SHARIFF AYESHA NORULLA Vs. HOMBE GOWDA
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July 25, 2025 |
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SHARMILA RAMJI Vs. SUDHAKAR RAJACHAR
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May 8, 2025 |
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SHASHIKALA SHETTY Vs. MEENAKSHI RAI
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June 27, 2025 |
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SHASHIKUMAR Vs. SHAMBULING
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March 10, 2025 |
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SHEKAPPA Vs. DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE
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March 14, 2025 |
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SHEKHAR Vs. STATE OF KARNATAKA
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January 10, 2025 |
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SHER BAHADUR BAM Vs. STATE OF KARNATAKA
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April 15, 2025 |
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SHESHAMMA Vs. RAMESH KUMAR
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July 30, 2025 |
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SHILPA H. Vs. GOVERNMENT OF INDIA
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April 17, 2025 |
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SHIVA ENTERPRISES Vs. STATE OF KARNATAKA
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March 24, 2025 |
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SHIVA KUMAR M. Vs. STATE OF KARNATAKA
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June 20, 2025 |
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SHIVAKUMAR A Vs. STATE OF KARNATAKA
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February 1, 2025 |
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SHIVAMURTHY MURUGHA SHARANARU Vs. STATE OF KARNATAKA
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February 13, 2025 |
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SHIVANAND Vs. KALYANI
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January 13, 2025 |
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SHIVANANJA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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SHIVANGINI BHARTIA Vs. STATE OF KARNATAKA
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April 7, 2025 |
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SHIVAPPA Vs. STATE OF KARNATAKA
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June 25, 2025 |
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SHIVARAJ Vs. STATE OF KARNATAKA
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April 29, 2025 |
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SHOAIB Vs. STATE OF KARNATAKA
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January 23, 2025 |
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SHREE GALI ANJANEYA SWAMY TEMPLE TRUST Vs. AVALAHALLI CHANDRAPPA R
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March 20, 2025 |
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SHREE LAKSHMI ENTERPRISES Vs. CANARA BANK
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July 17, 2025 |
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SHREEMAJJAGADGURU SHANKARACHARYA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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SHRIKANTH GOUDA Vs. DEPUTY COMMISSIONER
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March 21, 2025 |
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SHRIKANTH M. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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SHRISHA TANTHRY Vs. COMMISSIONER RELIGIOUS AND ENDOWMENTS
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June 2, 2025 |
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SHRISHMA FINE CHEMICALS AND PHARMACEUTICALS LTD. Vs. SWAMY CONSTRUCTION COMPANY
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March 25, 2025 |
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SHUBHAKAR Y. Vs. STATE OF KARNATAKA
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May 15, 2025 |
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SIDDAGANGAIAH Vs. B.S.VISHWAS
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April 17, 2025 |
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SIDDAIAH GOWDA Vs. RAVI KUMARI
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February 4, 2025 |
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SIDDALINGAIAH Vs. AMBIKAMMA
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May 27, 2025 |
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SIDDALINGAMMA Vs. UDAYALAKSHMI
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July 7, 2025 |
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SIDDALINGAMURTHY Vs. SPECIAL LAND ACQUISITION OFFICER
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February 10, 2025 |
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SIDDAPPA Vs. STATE OF KARNATAKA
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June 20, 2025 |
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SIDDARAMAPPA Vs. BASAVANNEPPA
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July 7, 2025 |
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SIERRA CONSTRUCTION Vs. ANIS AHMED
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June 20, 2025 |
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SINDHOORAPPA Vs. MAHESH
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July 30, 2025 |
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SINGH SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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January 30, 2025 |
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SIVAGAMI N. Vs. VINAYAKA TRAVELS
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July 30, 2025 |
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SIVAKUMAR WUJJINI MATADA Vs. GOVERNMENT OF INDIA
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March 5, 2025 |
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SLM STATIONERY Vs. UNION OF INDIA
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March 5, 2025 |
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SMITHA GUBBI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
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January 9, 2025 |
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SNEHAMAYI KRISHNA Vs. UNION OF INDIA
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February 7, 2025 |
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SOBHA LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
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January 20, 2025 |
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SOBHA LIMITED Vs. STATE OF KARNATAKA
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June 23, 2025 |
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SOBHA LTD Vs. DEPUTY COMMISSIONER
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January 30, 2025 |
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SONA SYNTHETICS Vs. STATE OF KARNATAKA
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June 20, 2025 |
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SOUTH CANARA DISTRICT CENTRAL COOPERATIVE BANK LTD. Vs. REGISTRAR OF COOPERATIVE SOCIETIES
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July 10, 2025 |
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SPUNKLANE MEDIA PVT. LTD. Vs. NIVEDITA SINGH
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February 11, 2025 |
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SREE BANASHANKARI ENTERPRISES Vs. MANAGING DIRECTOR,BANGALORE SOLID WASTE MANAGEMENT LTD.
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April 22, 2025 |
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SREE SOMESHWARA TEMPLE Vs. STATE OF KARNATAKA
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February 10, 2025 |
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SREEJITH VIJAAN SREEKUMARI Vs. UNION OF INDIA
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March 12, 2025 |
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SRI KRISHNAPPA Vs. SRI D.M. MANJUNATH
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April 26, 2025 |
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SRI SIDDARAMESHWAR ENTERPRISES Vs. STATE OF KARNATAKA
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April 29, 2025 |
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SRIDHAR Vs. STATE OF KARNATAKA
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May 13, 2025 |
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SRIDHAR GOVINDAPPA Vs. STATE OF KARNATAKA
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February 4, 2025 |
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SRINIVASA Vs. STATE OF KARNATAKA
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March 26, 2025 |
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SRINIVASA Vs. STATE OF KARNATAKA
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March 25, 2025 |
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STATE Vs. BAPTIST FERNANDIS
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February 7, 2025 |
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STATE OF KARANTAKA Vs. B.G. PRAKASH KUMAR
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March 22, 2025 |
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STATE OF KARNATAKA Vs. KONANTI TAYANNA
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March 21, 2025 |
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STATE OF KARNATAKA Vs. C.MALLESH
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January 27, 2025 |
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STATE OF KARNATAKA Vs. PILSON S/O. ALEXANDER
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March 7, 2025 |
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STATE OF KARNATAKA Vs. C. J. PRABHAKAR
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March 4, 2025 |
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STATE OF KARNATAKA Vs. RAJU S/O. IRAPPA MAYACHARI
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March 17, 2025 |
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STATE OF KARNATAKA Vs. DASTAGIRISAB S/O. RAJESAB SAUNSHI
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March 17, 2025 |
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STATE OF KARNATAKA Vs. TRACTOR AND FARM EQUIPMENT LIMITED
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March 3, 2025 |
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STATE OF KARNATAKA Vs. NAVEEN
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March 25, 2025 |
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STATE OF KARNATAKA Vs. MUTTAPPA BHIMAPPA KOKATANUR
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March 18, 2025 |
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STATE OF KARNATAKA Vs. RAJU
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April 29, 2025 |
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STATE OF KARNATAKA Vs. VIKESH
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April 29, 2025 |
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STATE OF KARNATAKA Vs. RAMESH
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April 24, 2025 |
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STATE OF KARNATAKA Vs. VENKATARAMANA
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April 9, 2025 |
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STATE OF KARNATAKA Vs. SIDDALINGAPPA
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April 29, 2025 |
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STATE OF KARNATAKA Vs. DR. GANESH H.
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June 18, 2025 |
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STATE OF KARNATAKA Vs. S. MOHAMMED IDRIS
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April 29, 2025 |
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STATE OF KARNATAKA Vs. K. GOPALA
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February 1, 2025 |
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STATE OF KARNATAKA Vs. ANJINAMURTHY
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March 25, 2025 |
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STATE OF KARNATAKA Vs. DEVENDRAPPA BHIMAPPA NAIK
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January 7, 2025 |
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STATE OF KARNATAKA Vs. RAVINDRA SWAMY
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June 30, 2025 |
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STATE OF KARNATAKA Vs. B.V. SINDHU
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June 20, 2025 |
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STATE OF KARNATAKA Vs. GOVARDHAN
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March 3, 2025 |
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STATE OF KARNATAKA Vs. SRIKANT
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July 4, 2025 |
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STATE OF KARNATAKA Vs. ASHWATHA
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July 16, 2025 |
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STATE OF KARNATAKA Vs. DEVAPPA
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June 24, 2025 |
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STRATEGIC INFRA SERVICES PVT. LTD. Vs. MPHASIS LIMITED
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March 14, 2025 |
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SUBINDH G.B. Vs. STATE OF KARNATAKA
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February 7, 2025 |
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SUBRAHMANYA Vs. STATE OF KARNATAKA
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February 1, 2025 |
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SUDHA Vs. T.RANGANAYAKULU
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January 22, 2025 |
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SUDHA NATARAJ Vs. MAHESH B. S.
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March 7, 2025 |
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SUGUNA Vs. MOHAN KUMARI
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March 12, 2025 |
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SUHAS L. Vs. CHIEF REGISTRAR BIRTHS AND DEATHS
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July 18, 2025 |
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SUJATHA MEDAR Vs. STATE OF KARNATAKA
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February 19, 2025 |
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SUJENDRA MURTHY Vs. UNION OF INDIA
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March 11, 2025 |
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SUMANGALA Vs. STATE OF KARNATAKA
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July 21, 2025 |
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SUMUK PROJECTS Vs. STATE OF KARNATAKA
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June 27, 2025 |
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SUN RAMA EXPORT PVT. LTD. Vs. SHANTHA SRINIVAS
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April 4, 2025 |
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SUNANDA M. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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SUNDARA SHETTIGAR Vs. STATE OF KARNATAKA
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April 29, 2025 |
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SUNDAY CHUKWUDI Vs. STATE OF KARNATAKA
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September 8, 2025 |
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SUNIL Vs. STATE OF KARNATAKA
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June 10, 2025 |
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SUNIL KUMAR T.H. Vs. STATE OF KARNATAKA
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June 12, 2025 |
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SUNIL M. Vs. STATE
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July 18, 2025 |
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SUNIYASUDHAKARAN Vs. PADMAMMA
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August 19, 2025 |
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SURENDRA Vs. STATE OF KARNATAKA
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April 17, 2025 |
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SURESH Vs. ANNAPPA
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February 5, 2025 |
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SURESH BABU C. Vs. V. VARADARAJAN
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July 8, 2025 |
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SURESH C.S. Vs. STATE OF KARNATAKA
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July 10, 2025 |
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SURESH G. NANWANI Vs. STATE OF KARNATAKA
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February 28, 2025 |
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SURESH N. Vs. STATE OF KARNATAKA
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May 15, 2025 |
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SURESH NARAYAN DESHPANDE Vs. ANNAPPA ADIVEPPA HANDIGUND
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February 5, 2025 |
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SURESH RADDI Vs. GIRIJAMMA
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July 24, 2025 |
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SURYA PRASAD B.A. Vs. STATE OF KARNATAKA
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January 20, 2025 |
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SUSHEELAMMA Vs. MUNIYAPPA
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March 11, 2025 |
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SUSHIL PANDURANG MANTRI Vs. STATE OF KARNATAKA
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March 22, 2025 |
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SUSHMITHA B.L. Vs. RAGHAVENDRA B.R.
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January 7, 2025 |
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SUVARANA Vs. STATE OF KARNATAKA
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February 4, 2025 |
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SWAMY Vs. STATE OF KARNATAKA
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January 30, 2025 |
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SYED ABUZAR AHMED Vs. TASBIYA KHAN
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July 9, 2025 |
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SYED EJAZ PASHA Vs. STATE OF KARNATAKA
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May 20, 2025 |
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SYED MRUTUZA HUSSAINI Vs. STATE OF KARNATAKA
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March 3, 2025 |
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T N MANJUNATHA Vs. STATE OF KARNATAKA
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February 6, 2025 |
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T. A. LEELAVATHI Vs. CITY UNION BANK LTD.
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July 8, 2025 |
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T. MUNEMMA Vs. K. VENKATESHWARAIAH
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March 11, 2025 |
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T. SHIVASHANKARAPPA Vs. STATE OF KARNATAKA
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August 21, 2025 |
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T.M. MUNIYAMMA Vs. STATE OF KARNATAKA
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June 19, 2025 |
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T.S. MADHUSUDHAN Vs. STATE OF KARNATAKA
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April 29, 2025 |
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TAHA HUSAIN Vs. STATE OF KARNATAKA
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June 10, 2025 |
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TANUSHREE Vs. BASAMMA
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June 17, 2025 |
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TATA PLAY LIMITED Vs. STATE OF KARNATAKA
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June 10, 2025 |
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TEFILAH INFRASTRUCTURE PVT. LTD. Vs. BALWINDER SINGH BAGARY
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July 8, 2025 |
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THAMMANNA Vs. UNION OF INDIA
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March 24, 2025 |
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THARA Vs. STATE OF KARNATAKA
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April 7, 2025 |
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THE MANAGER ICICI LOMBARD GENERAL INSURANCE Vs. RAHUL R.M
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April 22, 2025 |
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THIMMAKKA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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THIMME GOWDA Vs. STATE OF KARNATAKA
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May 15, 2025 |
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TUSKER WORKSPACE PVT. LTD. Vs. D-VOIS COMMUNICATION
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July 8, 2025 |
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UBER INDIA SYSTEMS PRIVATE LIMITED Vs. STATE OF KARNATAKA
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April 2, 2025 |
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UDAY CHILAGOUDU Vs. STATE OF KARNATAKA
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March 25, 2025 |
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UDAYA ALIYAS SHARAVAN Vs. STATE OF KARNATAKA
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January 30, 2025 |
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ULLAS KOTIAN YANE ULLAS K.V. Vs. GOVERNMENT OF KARNATAKA
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January 9, 2025 |
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UMA ABHILASHA IYER Vs. V. JANARDHAN
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February 1, 2025 |
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UMA GANIGA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETY
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June 27, 2025 |
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UMASHANKAR Vs. STATE
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June 23, 2025 |
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UMESH N. Vs. STATE OF KARNATAKA
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April 1, 2025 |
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UNION BANK OF INDIA Vs. VIDYA JAYARAM
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January 7, 2025 |
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UNION OF INDIA Vs. K. MURALI
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July 2, 2025 |
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UNION OF INDIA Vs. M.V.S.S.GANESHWAR
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May 19, 2025 |
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UNITED BREWERIES (HOLDINGS) LIMITED Vs. OFFICIAL LIQUIDATOR
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June 16, 2025 |
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UTTAMKUMAR ASHOKBHAI MANGUKIYA Vs. STATE OF KARNATAKA
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February 5, 2025 |
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V. RAGHAVENDRA Vs. STATE OF KARNATAKA
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July 2, 2025 |
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VAIJANATH Vs. STATE
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June 10, 2025 |
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VALLIAPPA TEXTILES LTD. Vs. VALLIAPPA TEXTILES & ALLIED COMPANIES WORKERS UNION
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April 28, 2025 |
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VANAJAKSHI P Vs. S.M. DEVARAJU
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March 4, 2025 |
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VARUN Vs. STATE
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April 15, 2025 |
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VARUN G. A. Vs. STATE OF KARNATAKA
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June 25, 2025 |
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VASANTH KUMAR H. G. Vs. STATE OF KARNATAKA
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March 12, 2025 |
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VASANTHA Vs. STATE
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June 16, 2025 |
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VASANTHI GOPAL S. Vs. KRISHNALAL M.C
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April 1, 2025 |
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VASU Vs. KUMARA @ SIME ENNE KUMARA
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April 23, 2025 |
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VASU H.N. Vs. STATE OF KARNATAKA
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January 30, 2025 |
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VASUDEVA UPADHYAYA Vs. STATE OF KARNATAKA
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July 24, 2025 |
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VBHC MUMBAI VALUE HOMES PVT. LTD. Vs. NAGAPPA
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March 11, 2025 |
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VEDAVATHI Vs. KAMAKKA
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February 1, 2025 |
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VEDIKA GOENKA Vs. UNION OF INDIA
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March 11, 2025 |
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VEENA Vs. M. C. JAYALAKSHMI
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April 24, 2025 |
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VEENA SHANTHARAM PRABHU Vs. OMBUDSMAN, KARNATAKA ELECTRICITY REGULATORY COMMISSON
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April 16, 2025 |
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VEERAPANDI A. Vs. STATE OF KARNATAKA
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February 18, 2025 |
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VEERBHADRA TRADERS Vs. DEPUTY COMMISSIONER
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July 31, 2025 |
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VELU Vs. STATE OF KARNATAKA
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April 4, 2025 |
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VENKAPPA Vs. STATE OF KARNATAKA
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July 22, 2025 |
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VENKATAMMA NAMASIVAYAM Vs. K.ANIL KUMAR
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July 8, 2025 |
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VENKATAPPA Vs. STATE OF KARNATAKA
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January 24, 2025 |
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VENKATARAJU V. Vs. STATE OF KARNATAKA
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March 10, 2025 |
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VENKATARAMANAPPA Vs. NIL
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January 24, 2025 |
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VENKATESH Vs. UNITED INDIA INSURANCE COMPANY LTD.
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July 3, 2025 |
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VENKATESH A. Vs. STATE OF KARNATAKA
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March 14, 2025 |
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VENKATESHA Vs. STATE OF KARNATAKA
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April 7, 2025 |
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VENU Vs. STATE OF KARNATAKA
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July 16, 2025 |
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VENUGOPAL G.RAO Vs. EXCEL RADIATORS PRIVATE LIMITED
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February 5, 2025 |
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VIDYARTHI SRINIVASAN Vs. STATE OF KARNATAKA
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July 10, 2025 |
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VIJAY Vs. MAHADESWARASWAMY INFRATECH
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June 16, 2025 |
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VIJAY KUMAR Vs. UNION OF INDIA
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June 20, 2025 |
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VIJAYA ANNAPPA DODAMANI Vs. VASANT BHARAMANNA RAJESH
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January 9, 2025 |
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VIJAYA BANK Vs. ABHIMANYU KUMAR
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February 28, 2025 |
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VIMALA Vs. CHIEF MANAGER/AUTHORIZED OFFICER,UNION BANK OF INDIA
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March 18, 2025 |
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VINAY RAJASHEKHARAPPA KULKARNI Vs. CENTRAL BUREAU OF INVESTIGATION
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April 4, 2025 |
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VINAYKUMAR Vs. STATE OF KARNATAKA
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May 15, 2025 |
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VINCENT CORREA Vs. PREETHI CORREA
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January 10, 2025 |
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VINOD RAJ Vs. STATE OF KARNATAKA
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January 31, 2025 |
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VINOD REDDY Vs. K.M. KRISHNA REDDY
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April 9, 2025 |
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VIRENDRA SHETH Vs. NATIONAL EDUCATION TRUST
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June 30, 2025 |
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VISHAKHA Vs. UNION OF INDIA
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March 25, 2025 |
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VISHAL Vs. STATE OF KARNATAKA
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April 9, 2025 |
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VISHEN VINAYA KUMAR Vs. STATE
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May 8, 2025 |
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VISHWAS K.S. Vs. STATE OF KARNATAKA
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July 21, 2025 |
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VIVEK GOUTAM Vs. STATE OF KARNATAKA
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April 15, 2025 |
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VIVEK R. NAIR Vs. TATA ELXSI LIMITED
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March 17, 2025 |
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X Vs. STATE OF KARNATAKA
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January 28, 2025 |
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XXXX Vs. SECRETARY, THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
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May 22, 2025 |
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YALLAPPA Vs. STATE OF KARNATAKA
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April 24, 2025 |
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YALLAPPA Vs. STATE OF KARNATAKA
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June 11, 2025 |
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YALLAPPA Vs. LAXMIBAI
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July 1, 2025 |
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YALLAPPA SHAM MANAGUTAKAR Vs. STATE OF KARNATAKA
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January 17, 2025 |
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YAMANURAPPA Vs. STATE OF KARNATAKA
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July 10, 2025 |
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YAMUNA N. Vs. STATE OF KARNATAKA
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April 25, 2025 |
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YASHAS CHANDRA Vs. STATE OF KARNATAKA
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July 21, 2025 |
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YASHAWANTIBAI Vs. VIDYA ANIL CHOUGULE
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January 7, 2025 |
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YATHEESHA Vs. STATE OF KARNATAKA
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April 17, 2025 |
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YELLAMMA Vs. UNION OF INDIA
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April 21, 2025 |
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YELLAMMA Vs. SIDDAIAH
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June 26, 2025 |
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YELLAPPA Vs. POOJARI ERAPPA
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June 10, 2025 |
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YENKYA NAIK Vs. STATE OF KARNATAKA
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April 9, 2025 |
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YOGISH V.N Vs. STATE OF KARNATAKA
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April 9, 2025 |
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YUVARAJ Vs. KARNATAKA STATE LAW UNIVERSITY
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June 11, 2025 |
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ZARINA W/O RIYAZAHMED BASRIKATI Vs. STATE OF KARNATAKA
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January 24, 2025 |
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ZIAULLA SHERIFF Vs. TULIP ENTERPRISES
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April 25, 2025 |
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ZIYA UR REHMAN Vs. NATIONAL INVESTIGATION AGENCY
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July 29, 2025 |