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December 27, 2024 |
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June 3, 2024 |
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June 19, 2024 |
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December 18, 2024 |
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September 9, 2024 |
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March 19, 2024 |
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January 22, 2024 |
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January 16, 2024 |
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April 5, 2024 |
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January 22, 2024 |
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July 23, 2024 |
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August 19, 2024 |
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January 11, 2024 |
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January 11, 2024 |
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August 30, 2024 |
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January 23, 2024 |
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July 16, 2024 |
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August 1, 2024 |
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July 15, 2024 |
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November 14, 2024 |
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June 12, 2024 |
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April 2, 2024 |
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March 5, 2024 |
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June 4, 2024 |
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April 8, 2024 |
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March 1, 2024 |
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March 7, 2024 |
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January 8, 2024 |
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June 4, 2024 |
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March 11, 2024 |
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January 5, 2024 |
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October 24, 2024 |
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October 9, 2024 |
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February 20, 2024 |
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December 17, 2024 |
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December 30, 2024 |
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June 4, 2024 |
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October 23, 2024 |
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June 7, 2024 |
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April 15, 2024 |
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April 19, 2024 |
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April 23, 2024 |
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January 22, 2024 |
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June 22, 2024 |
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December 19, 2024 |
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January 2, 2024 |
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April 25, 2024 |
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September 19, 2024 |
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December 6, 2024 |
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January 25, 2024 |
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July 12, 2024 |
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May 31, 2024 |
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June 4, 2024 |
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November 22, 2024 |
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June 10, 2024 |
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July 26, 2024 |
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August 1, 2024 |
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June 25, 2024 |
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June 4, 2024 |
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July 1, 2024 |
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December 18, 2024 |
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February 7, 2024 |
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April 8, 2024 |
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June 20, 2024 |
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September 30, 2024 |
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April 18, 2024 |
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October 1, 2024 |
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May 9, 2024 |
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May 9, 2024 |
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April 19, 2024 |
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June 25, 2024 |
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June 18, 2024 |
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June 18, 2024 |
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July 19, 2024 |
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August 30, 2024 |
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February 16, 2024 |
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December 16, 2024 |
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January 9, 2024 |
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February 26, 2024 |
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January 10, 2024 |
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July 8, 2024 |
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July 15, 2024 |
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September 27, 2024 |
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January 20, 2024 |
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CHANDRASHEKAR Vs. GRACE DSOUZA
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April 19, 2024 |
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CHANDRASHEKARA Vs. STATE OF KARNATAKA
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December 20, 2024 |
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CHANDRASHEKARA NAIK K.V. Vs. STATE OF KARNATAKA
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December 30, 2024 |
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CHANDRASHEKHAR Vs. STATE OF KARNATAKA
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April 5, 2024 |
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CHANDRU Vs. STATE OF KARNATAKA
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November 13, 2024 |
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CHANNABASANAGOUDA Vs. HUBBALLI DHARWAD MUNICIPAL CORPORATION
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June 3, 2024 |
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CHANNAVEERA NAYAK Vs. SANTOSH
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August 23, 2024 |
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CHARAN RAO Vs. STATE OF KARNATAKA
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June 4, 2024 |
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CHARAN SINGH Vs. STATE OF KARNATAKA
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February 15, 2024 |
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CHARULATA SOMAL Vs. SHIRIYARA MUDDANNA SHETTY
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December 2, 2024 |
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CHELUVARAJ .B Vs. STATE OF KARNATAKA
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June 18, 2024 |
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CHELUVARAJU H.P Vs. STATE OF KARNATAKA
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July 8, 2024 |
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CHENNAKESHAVA Vs. STATE OF KARNATAKA
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December 20, 2024 |
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CHENNAMMA Vs. REGIONAL COMMISSIONER
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August 6, 2024 |
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CHETHAN KUMAR S. Vs. STATE
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June 3, 2024 |
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CHETHANA Vs. MADHUSUDAN
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June 4, 2024 |
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CHIDANANDA L. B. Vs. CHIEF COMMISSIONER
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April 30, 2024 |
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CHIDANANDAYYA Vs. SHIVALINGAPPA MALLAPPA BIRADAR
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August 14, 2024 |
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CHIEF OFFICER, TOWN MUNICIPAL COUNCIL Vs. C.MOHAMMAD FIROZ, S/O LATE C ABDUL HAMEED
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April 18, 2024 |
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CHIGAHALLI BASAVARAJ RAMESH Vs. STATE OF KARNATAKA
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January 24, 2024 |
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CHIKATHAYAMMA Vs. MAHADEVAMMA
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July 24, 2024 |
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CHIKKABORAIAH Vs. KENCHEGOWDA
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March 11, 2024 |
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CHIKKAMMA Vs. RANGARAJU
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October 25, 2024 |
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CHINMAYA MISSION HOSPITAL EMPLOYEES Vs. COMMISSIONER OF LABOUR
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June 18, 2024 |
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CHINNAMALA KONDAREDDY Vs. STATE OF KARNATAKA
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September 20, 2024 |
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CHINNAMMAYYA Vs. STATE OF KARNATAKA
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February 6, 2024 |
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CHINNAPPA REDDY Vs. STATE OF KARNATAKA
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January 23, 2024 |
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CHINNASWAMY K. Vs. THEOSOPHY COMPANY
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May 9, 2024 |
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CITY MUNICIPAL COUNCIL Vs. SIDDARAMU
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June 6, 2024 |
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CLAIM MANAGER, TATA AIG GENERAL INS. CO. LTD. Vs. MURALIDHAR
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January 5, 2024 |
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COLIN KENNETH WARD Vs. SUSHMA J.
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October 22, 2024 |
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COLUMBIA PACIFIC COMMUNITIES PRIVATE LIMITED Vs. SERENE URBANA APARTMENT OWNERS WELFARE ASSOCIATION
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October 21, 2024 |
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COMMISSIONER Vs. B.L. RAMADEVI
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March 7, 2024 |
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COMMISSIONER, BENGALURU MAHANAGARA PALIKE Vs. CHITRAKALA SHASHINDRA
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August 29, 2024 |
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CREATIVE EDUCATION TRUST Vs. STATE OF KARNATAKA
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May 21, 2024 |
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CYRIL Vs. STATE OF KARNATAKA
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July 31, 2024 |
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D. MADESHA Vs. MALAI MAHADESHWARA SWAMY
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July 2, 2024 |
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D. PUTTAIAH Vs. C N PARVATHAMMA
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May 30, 2024 |
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D.B.JATTI Vs. NARAINDAS BODARAM
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July 11, 2024 |
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D.M.PADMANABHA Vs. STATE OF KARNATAKA
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December 5, 2024 |
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D.M.PADMANABHA Vs. STATE OF KARNATAKA
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May 27, 2024 |
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D.N. BHAGYA Vs. D.A. MALLIKARJUNA
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March 4, 2024 |
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DAKSHINA KANNADA WINE MERCHANTS ASSOCIATION Vs. STATE OF KARNATAKA
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September 24, 2024 |
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DARSHAN Vs. STATE OF KARNATAKA
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December 13, 2024 |
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DASTAGIR Vs. STATE OF KARNATAKA
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August 30, 2024 |
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DAVID D SOUZA Vs. STATE OF KARNATAKA
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April 22, 2024 |
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DAWOOD IBRAHIM Vs. STATE OF KARNATAKA
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August 28, 2024 |
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DAYANANDA Vs. STATE OF KARNATAKA
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April 4, 2024 |
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DAYANANDA POOJARY Vs. SURENDRA T. MENDON
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July 26, 2024 |
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DAYAVATHI Vs. STATE OF KARNATAKA
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September 3, 2024 |
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DEBASHISH SINHA Vs. STATE OF KARNATAKA
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August 6, 2024 |
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DEEKAIAH NALKE Vs. STATE OF KARNATAKA
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April 18, 2024 |
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DEEPAK KUMAR B. Vs. SAHARA PRIME CITY LTD.
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March 25, 2024 |
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DEEPIKA S. Vs. STATE OF KARNATAKA
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October 22, 2024 |
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DEPUTY CHIEF ENGINEER, SOUTH WESTERN RAILWAY Vs. SANNAMMA
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February 21, 2024 |
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DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU Vs. SUNIL KUMAR SHARMA
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January 22, 2024 |
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DEVTREE CORP. LLP Vs. BHUMIKA NORTH GARDENIA
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April 24, 2024 |
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DEVTREE CORP.LLP Vs. BHUMIKA NORTH GARDENIA
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July 24, 2024 |
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DHANANJAYA Vs. STATE OF KARNATAKA
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August 14, 2024 |
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DHANAYYA Vs. CHANDRASHEKHAR
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February 28, 2024 |
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DHANUSH B.N Vs. KARNATAKA STATE LAW UNIVERSITY
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July 25, 2024 |
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DHANUSH K. P. Vs. STATE OF KARNATAKA
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December 4, 2024 |
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DHARIYAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
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July 2, 2024 |
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DHARMAIAH Vs. STATE OF KARNATAKA
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January 10, 2024 |
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DHARMANAYAK Vs. STATE OF KARNATAKA
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October 9, 2024 |
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DIKSHA SOLUTIONS Vs. D.KRISHNAPPA
|
January 9, 2024 |
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DILEEP D.N. Vs. UNION OF INDIA
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September 13, 2024 |
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DILEEP KUMAR S Vs. STATE OF KARNATAKA
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July 1, 2024 |
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DILIP Vs. STATE OF KARNATAKA
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May 16, 2024 |
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DINAKARA SHETTY Vs. CITY FINANCE CORPORATION
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January 11, 2024 |
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DINESH Vs. STATE OF KARNATAKA
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November 14, 2024 |
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DINESH G. Vs. K.S.SHOBA DEVI
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April 2, 2024 |
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DISHA D/O. NAGARAJ BHAT Vs. STATE OF KARNATAKA
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July 8, 2024 |
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DIVISIONAL CONTROLLER Vs. AJEEMODDEEN
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January 12, 2024 |
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DIVISIONAL CONTROLLER, N.E.K.R.T.C. Vs. GOPAL
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February 14, 2024 |
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DIVISIONAL CONTROLLER, NWKRTC Vs. GURUPADAPPA SHANKARAPPA KANAVI
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August 1, 2024 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BASAPPA
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February 27, 2024 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KHADAR BASHA
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September 30, 2024 |
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DIVISIONAL MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. YUNUS
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February 5, 2024 |
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DODDAKKA SHEDTHI Vs. STATE OF KARNATAKA
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January 8, 2024 |
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DOMINIC ALEXANDER DSOUZA Vs. STATE OF KARNATAKA
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October 9, 2024 |
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DR SABEEL AHMED @ MOTU DOCTOR Vs. NATIONAL INVESTIGATING AGENCY
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November 15, 2024 |
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DR. X Vs. KARNATAKA MEDICAL COUNCIL
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June 4, 2024 |
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DR. YOGANANDA A. Vs. VISVESVARAYA RECHNOLOGICAL UNIVERSITY
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March 18, 2024 |
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DRAKSHAYINI Vs. DODDEGOWDA
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April 19, 2024 |
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DREAMS OF FOUNTAINS PVT. LTD. Vs. DEPUTY COMMISSIONER
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May 28, 2024 |
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DUGGATTI MATADA NAGARAJ Vs. DANAPPA
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April 19, 2024 |
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DUGGI REDDY KRISHNA PRASAD REDDY Vs. ANN VARGHESE
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September 20, 2024 |
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DURGA PROJECTS INC Vs. B.G. BABU REDDY
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February 15, 2024 |
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EMBEE AGRO FOOD INDUSTRIES Vs. CANARA BANK
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February 15, 2024 |
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ERAKONDAIAH Vs. STATE OF KARNATAKA
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January 11, 2024 |
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EXALOGIC SOLUTIONS PVT. LTD. Vs. DIRECTOR, SERIOUS FRAUD INVESTIGATION
|
February 16, 2024 |
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EXALOGIC SOLUTIONS PVT. LTD. Vs. DIRECTOR, SERIOUS FRAUD INVESTIGATION OFFICE
|
February 16, 2024 |
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EXECUTIVE ENGINEER Vs. THEJU CONSTRUCTION CO
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February 2, 2024 |
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FAKEERAPPA HANUMANT ABBIGERI Vs. STATE OF KARNATAKA
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April 2, 2024 |
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FAROOQ ALI KHAN Vs. PUNJAB NATIONAL BANK
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April 22, 2024 |
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FAROOQ ALI KHAN Vs. BANK OF BARODA
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May 28, 2024 |
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FARZANA FIRDOSE Vs. NATIONAL INVESTIGATION AGENCY
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October 1, 2024 |
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FATIMABEE Vs. SPECIAL LAND ACQUISITION
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April 23, 2024 |
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FIRDOSH KHAN Vs. STATE OF KARNATAKA
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June 24, 2024 |
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FIROZ HATIWALE Vs. STATE
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February 15, 2024 |
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FIROZ PASHA Vs. NATIONAL INVESTIGATION AGENCY
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February 15, 2024 |
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FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA WORKERS UNION
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November 15, 2024 |
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FOUZUYA BEGUM Vs. STATE OF KARNATAKA
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April 15, 2024 |
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FR. VALERIAN FERNANDES Vs. STATE OF KARNATAKA
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March 27, 2024 |
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FRANCIS ZAVIER W Vs. M M MATHEW
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July 19, 2024 |
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G. ADITYA DEVADIGA Vs. STATE OF KARNATAKA
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May 9, 2024 |
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G. BASAVARAJ Vs. TARABAI
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June 12, 2024 |
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G. CHANDRASHEKAR Vs. SIDDARAJU LATE KARESIDDAIAH
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May 31, 2024 |
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G. DEVARAJE GOWDA Vs. STATE
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July 1, 2024 |
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G. HEMANTH CHANDRA Vs. M/S. INFRATHON PROJECTS PVT. LTD.
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March 7, 2024 |
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G. KRISHNAMURTHY Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
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June 28, 2024 |
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G. PARAMESHWARA Vs. VITTALNAGAR HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED
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March 6, 2024 |
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G. RAVI Vs. STATE OF KARNATAKA
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November 27, 2024 |
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G.E.RAMESH Vs. B.P.UMASHANKAR
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February 9, 2024 |
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G.KRISHNAMURTHY Vs. SENIOR DIVISIONAL SECURITY COMMISSIONER OF RAILWAY
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January 16, 2024 |
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G.M. KUMAR Vs. KISHAN HEGDE
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April 4, 2024 |
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G.N.PARASHURAMA RAO S/O LATE NAGENDRAPPA Vs. STATE OF KARNATAKA
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April 18, 2024 |
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G.P.CHANDRAKALA Vs. PRINCIPAL SECRETARY
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April 22, 2024 |
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G.R. MEDICAL COLLEGE Vs. UNION OF INDIA
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January 11, 2024 |
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G.V.NAGARAJ Vs. LAKKAMMA
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February 15, 2024 |
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G.V.PRASAD Vs. STATE
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October 22, 2024 |
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GAJENDRA Vs. STATE OF KARNATAKA
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August 8, 2024 |
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GAJENDRA K.M. Vs. STATE
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August 21, 2024 |
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GANESH Vs. STATE OF KARNATAKA
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May 31, 2024 |
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GANESH NAIK B. Vs. DEEPA R.
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November 15, 2024 |
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GANGADHARAIAH Vs. PATHAMMA
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April 3, 2024 |
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GANGAMMA Vs. Y. CHANDRAGUPTA
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January 9, 2024 |
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GANGAMMA Vs. THOLASAMMA
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June 19, 2024 |
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GANGOLLI PRIMARY FISHERMENS CO OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
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September 5, 2024 |
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GAURAV DAHAKE Vs. UNION OF INDIA
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September 3, 2024 |
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GAURAV K. BHANDARI Vs. BHARATH CHANDRASHEKHAR
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December 20, 2024 |
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GENERAL ATLANTIC SINGAPORE TL PTE LTD Vs. BYJU RAVEENDRAN
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July 5, 2024 |
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GEORGE TARUN RAJAN Vs. JASLEEN KAUR WALIA
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October 1, 2024 |
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GIRIJA POOJARTHI Vs. KOTA SRILAKSHMI URALA
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July 9, 2024 |
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GIRIJAMMA Vs. SEJAPPA
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May 27, 2024 |
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GIRISH Vs. STATE OF KARNATAKA
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July 1, 2024 |
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GIRISH C.R. Vs. STATE OF KARNATAKA
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February 26, 2024 |
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GIRISHA B.P. Vs. STATE OF KARNATAKA
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April 5, 2024 |
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GOPINATH T. Vs. RAJAGOPALA
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February 1, 2024 |
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GOURAMMA @ GANGAMMA Vs. DEPUTY COMMISSIONER
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July 29, 2024 |
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GOURAV H.N. Vs. STATE OF KARNATAKA
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December 17, 2024 |
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GOUSE ALIAS MOHAMMED GOUSE Vs. STATE OF KARNATAKA
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April 2, 2024 |
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GOVIND SHIVKUMAR Vs. STATE OF KARNATAKA
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February 6, 2024 |
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GOVINDAPPA Vs. STATE OF KARNATAKA
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February 14, 2024 |
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GOVINDAREDDY Vs. P. SURESHA
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April 25, 2024 |
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GOVINDEGOWDA Vs. STATE OF KARNATAKA
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January 16, 2024 |
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GOWRAMMA Vs. MANASA
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January 9, 2024 |
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GOWRAMMA Vs. SHIV SINGH
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March 28, 2024 |
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GOWTHAMGOWDA T.M. Vs. STATE OF KARNATAKA
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November 26, 2024 |
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GREEN ENERGYZ Vs. BHARAT HEAVY ELECTRICALS LTD
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February 15, 2024 |
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GUDDADEV Vs. DIRECTOR, SCHEDULE TRIBES WELFARE & APPELLATE AUTHORITY
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April 1, 2024 |
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GULABI Vs. APPI
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March 11, 2024 |
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GULAM HUSEN S/O SAYAD MEERAN Vs. STATE OF KARNATAKA
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April 1, 2024 |
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GULBARGA ELECTRICITY SUPPLY CO. LTD Vs. LAXMIKANTH
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July 23, 2024 |
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GUNASHEELA Vs. DHARMENDRA GOWDA
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December 3, 2024 |
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GURUMEGOUD Vs. DEPUTY CHIEF ENGINEER (WEST) SOUTHERN RAILWAY
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April 19, 2024 |
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GURUMURTHY Vs. S.V.NAGESH
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February 8, 2024 |
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GURUPRASAD S.L. Vs. KARNATAKA MALLADI BIOTICS LIMITED
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August 27, 2024 |
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GURURAJ JEEVAN RAO Vs. STATE OF KARNATAKA
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January 8, 2024 |
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H DEVARAJ Vs. FARKUNDA
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April 15, 2024 |
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H G JAGANNATH Vs. SATHYABHAMA
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January 10, 2024 |
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H MANJUNATH Vs. KARNATAKA STATE BAR COUNCIL
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January 3, 2024 |
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H R RAVICHANDRA Vs. STATE OF KARNATAKA
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February 1, 2024 |
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H. CHANNAIAH Vs. CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH
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April 25, 2024 |
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H. P. NAGARAJA Vs. CHANNAPPA GOWDA
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February 2, 2024 |
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H. S. ABDUL RIYAZ BASHA Vs. STATE OF KARNATAKA
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January 17, 2024 |
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H.B.NARAPPA Vs. H.B.NAGARAJ
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May 27, 2024 |
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H.B.SHIVAKUMAR Vs. STATE OF KARNATAKA
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June 5, 2024 |
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H.J. SATHYNARAYANA Vs. H.J. PADMANABHA
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June 4, 2024 |
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H.M. VENKATESH Vs. STATE
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March 5, 2024 |
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H.M.INFRA TECH PVT. LTD. Vs. H.M.TAMBORINE APARTMENTS OWNERS ASSOCIATION
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December 20, 2024 |
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H.M.MUNIKUMAR Vs. STATE OF KARNATAKA
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January 5, 2024 |
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H.M.S. RICHARD KUMAR Vs. STATE OF KARNATAKA
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March 22, 2024 |
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H.MAHADEV Vs. K.N.RAJAMMA
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August 27, 2024 |
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H.N.HARISH Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
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January 11, 2024 |
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H.P.KOMALA Vs. N.RAVIKUMAR
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July 29, 2024 |
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H.R.SHESHADRI Vs. U.V.NATARAJ
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January 18, 2024 |
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H.S. RAFEEQ AHMED Vs. SHIVARATHNA
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August 2, 2024 |
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H.SRINIVA RAO Vs. NIRANJAN RAO
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November 29, 2024 |
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H.T. HARISH Vs. K. KRISHNAMURTHY
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February 5, 2024 |
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HABIBSAB S/O. KHANSAB SHILLEDAR Vs. N.W.K.R.T.C., REPRESENTED BY ITS DIVISIONAL CONTROLLER
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June 27, 2024 |
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HALASIDHANTH SAHAKARI SAKHAR KARKHANA LTD. Vs. P.C.SAMATSHETTY
|
December 13, 2024 |
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HANAMANT Vs. DEEPA
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June 7, 2024 |
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HANAMANTH Vs. STATE OF KARNATAKA
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August 9, 2024 |
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HANCHINAL PRIMARY AGRICULTURAL CREDIT CO-OP BANK Vs. MINISTERY OF REVIEW AUTHORITY FOOD AND CIVIL SUPPLIES
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October 1, 2024 |
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HANISH ABDUL KHADAR Vs. STATE OF KARNATAKA
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May 21, 2024 |
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HANMANTHAPPA Vs. ANANTHAPPA
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January 12, 2024 |
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HANTHAMMA Vs. STATE OF KARNATAKA
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December 18, 2024 |
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HANUMANTHAPPA Vs. SIDDAPPA
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November 13, 2024 |
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HANUMANTHRAYA GUDEL Vs. FATHIMA BEGUM
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November 5, 2024 |
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HANUMAVVA Vs. STATE OF KARNATAKA
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January 4, 2024 |
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HARI PRASAD Vs. STATE OF KARNATAKA
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November 8, 2024 |
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HARIN KUMAR HP Vs. UNION OF INDIA
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December 4, 2024 |
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HARSHAVARDHAN HEGDE Vs. STATE OF KARNATAKA
|
June 3, 2024 |
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HARSHAVARDHANA R. Vs. DODDA RANGAMMA
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January 3, 2024 |
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HARSHITH P. S. Vs. STATE OF KARNATAKA
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November 19, 2024 |
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HASSAN SADIQ Vs. STATE OF KARNATAKA
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August 14, 2024 |
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HAVAPPALA THIRUKAPPA Vs. B.ANNAPURNAMMA
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May 27, 2024 |
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HEBBALAPPA Vs. STATE OF KARNATAKA
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May 9, 2024 |
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HEMACHANDRA M. KUPPALLI Vs. R.B.GREEN FIELD AGRO INFRA PVT. LTD.
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February 28, 2024 |
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HEMANTH Vs. STATE OF KARNATAKA
|
June 3, 2024 |
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HEMANTHA Vs. STATE OF KARNATAKA
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April 19, 2024 |
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HEMANTHA P. Vs. STATE OF KARNATAKA
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June 13, 2024 |
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HEMAVATHI I.B. Vs. STATE OF KARNATAKA
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April 18, 2024 |
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HI TECH CONDUCTORS PRIVATE LIMITED Vs. VORA ALUMINIUM PROPRIETARY CONCERN
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December 24, 2024 |
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HIGH COURT OF KARNATAKA Vs. FATIMABI S. KINNAL
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July 12, 2024 |
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HIMAGIRI SREE ELECTRICALS Vs. CHIEF COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE
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November 15, 2024 |
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HINDUSTAN TECHNOLOGIES Vs. UNION OF INDIA
|
December 3, 2024 |
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HITACHI ENERGY INDIA LTD Vs. STATE OF KARNATAKA
|
July 2, 2024 |
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HOPE EVANGELICAL LUTHERAN CHURCH TRUST Vs. NIMALAN CHAKRAVARTHY DASS
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February 2, 2024 |
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HU XIAOLIN Vs. STATE OF KARNATAKA
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July 5, 2024 |
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HULGAPPA Vs. M.A.GANI
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September 17, 2024 |
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HUSENBI Vs. SHAIKLABI
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July 8, 2024 |
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ICDS LIMITED Vs. BHASKARAN PILLAI
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February 9, 2024 |
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ICICI LOMBARD COMPANY LTD Vs. HARSHITHA. B
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January 2, 2024 |
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IFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. THIMMEGOWDA
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August 23, 2024 |
|
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. LAKSHMI DEVI
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February 1, 2024 |
|
ILYAS Vs. STATE OF KARNATAKA
|
July 26, 2024 |
|
INAYATHULLA N Vs. STATE
|
July 10, 2024 |
|
INAYATHULLA N. Vs. STATE
|
July 19, 2024 |
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INAYTHULLA ABU MOHAMAD UPPONI Vs. STATE OF KARNATAKA
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September 2, 2024 |
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INDRADHANUSH PROPERTIES Vs. STATE OF KARNATAKA
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March 7, 2024 |
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INNOVATIVE STUDIOS PVT. LTD. Vs. SHREE DHANVANTRI STEELS
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May 27, 2024 |
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IRANNA Vs. UNION OF INDIA
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April 15, 2024 |
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ISHAWARAMMA Vs. RAJENDRA
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January 5, 2024 |
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ISMAIL Vs. STATE OF KARNATAKA
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January 19, 2024 |
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J S SIDDALINGAIAH Vs. STATE OF KARNATAKA
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June 3, 2024 |
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J.K.SURESH Vs. CHIKMAGALUR-KODAGU GRAMEENA BANK
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June 18, 2024 |
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J.U.BILWASHREE Vs. G.V.DEVADAS
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February 2, 2024 |
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JAGADEESH C METGUD Vs. STATE OF KARNATAKA
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February 23, 2024 |
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JAGADISH Vs. STATE OF KARNATAKA
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July 15, 2024 |
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JAGADISHWARI Vs. M REVATHI
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January 19, 2024 |
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JAGAN CHANDY Vs. JAGADISH K.A.
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March 27, 2024 |
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JAGANATH A. S. Vs. MADHUSHREE D. S.
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March 12, 2024 |
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JANAKAMMA Vs. RAMASWAMY IYENGAR
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June 28, 2024 |
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JANAKI C.N. Vs. SUSHEELA
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July 23, 2024 |
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JAVERILAL Vs. MUDDURANGAIAH
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October 15, 2024 |
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JAYAMMA Vs. STATE OF KARNATAKA
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January 18, 2024 |
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JAYAPRAKASH M.R. Vs. STATE OF KARNATAKA
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November 23, 2024 |
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JAYARAM Vs. STATE OF KARNATAKA
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February 13, 2024 |
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JAYARAM PATHAK Vs. BABLA K.SOMAIAH
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November 13, 2024 |
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JAYARAMA Vs. STATE OF KARNATAKA
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January 2, 2024 |
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JAYARAMU, S/O LATE VENKATASWAMY Vs. STATE OF KARNATAKA
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May 7, 2024 |
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JAYASHANKAR Vs. ASSISTANT COMMISSIONER
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April 24, 2024 |
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JAYASHANKAR Vs. UMMATHURU URUKATESHWARI AMMANAVARA TEMPLE
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October 1, 2024 |
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JAYASHREE Vs. MAHANINGAPPA
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March 1, 2024 |
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JAYASIMHA G. Vs. YASHASINI C.
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February 19, 2024 |
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JAYAVANTH S. Vs. STATE
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November 7, 2024 |
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JEEVAN H.S. Vs. STATE OF KARNATAKA
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August 30, 2024 |
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JEEVAN PRAKASH M. Vs. LAKSHMAMMA
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January 11, 2024 |
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JEEVANASRI SOUHARDA SAHAKARI NIYAMITHA Vs. SHARMILA BANU
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October 25, 2024 |
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JINESH D. Vs. BRUHAT BENGALURU MAHANAGAR PALIKE
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November 24, 2024 |
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JINESH D. Vs. BRUHAT BENGALURU MAHANAGAR PALIKE N. R. SQUARE
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November 25, 2024 |
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JITHENDRA KUMAR N.M. Vs. RAJANI GURURAJ
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May 27, 2024 |
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JOHN POUL Vs. STATE OF KARNATAKA
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August 7, 2024 |
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JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS)-3 Vs. M/S. TRANSWAYS INDIA TRANSPORT
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June 24, 2024 |
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JSW STEEL LIMITED Vs. KARNATAKA STATE MINERALS CORPORATION LIMITED
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March 20, 2024 |
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JUNAID B Vs. STATE OF KARNATAKA
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February 20, 2024 |
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JUSTICE B.PADMARAJ Vs. UNION OF INDIA
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June 18, 2024 |
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K G CHANDRAMOULI Vs. K G NAGABHUSHANA
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July 3, 2024 |
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K LAKSHMI Vs. CANARA BANK
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February 20, 2024 |
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K SARAH Vs. STATE
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May 23, 2024 |
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K. B. KRISHNAMURTHY Vs. ASSISTANT COMMISSIONER BENGALURU SOUTH SUB DIVISION
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June 7, 2024 |
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K. C. CHANDRASHEKAR Vs. STATE
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March 27, 2024 |
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K. POOJA Vs. STATE OF KARNATAKA
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February 22, 2024 |
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K. RAMAKRISHNA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
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November 23, 2024 |
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K.A. SUDHEER Vs. STATE OF KARNATAKA
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October 23, 2024 |
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K.A.RAVI CHENGAPPA Vs. DIRECTOR GENERAL OF POLICE
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June 21, 2024 |
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K.B.LOKESH Vs. STATE OF KARNATAKA
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May 30, 2024 |
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K.GOVINDA NAYAK Vs. JANARDHANA NAIK
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February 1, 2024 |
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K.H.ESHWARAPPA Vs. RATHNAMMA
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September 23, 2024 |
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K.K.RANGARAJU Vs. M.B.NARAYANASWAMY
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November 4, 2024 |
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K.LOKANATH NAIDU Vs. CANARA BANK
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June 4, 2024 |
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K.M.NAGARAJU Vs. N.SUBRAMANYAM
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June 22, 2024 |
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K.MANJUNATHE GOWDA Vs. STATE OF KARNATAKA
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June 21, 2024 |
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K.PRAKASH Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
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December 18, 2024 |
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K.R. GANESH RAO Vs. MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER
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January 25, 2024 |
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K.R.HEMANTHKUMAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
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March 27, 2024 |
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K.R.JANARDHANAN NAIR Vs. UNION OF INDIA
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October 29, 2024 |
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K.R.RAJASHEKAR REDDY Vs. STATE OF KARNATAKA
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March 19, 2024 |
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K.RAMEEZA Vs. BALAKRISHNA ALVA
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June 3, 2024 |
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K.S. SANTHOSH Vs. H. DILIP KUMAR
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August 8, 2024 |
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K.S.SAVITHRI Vs. KAMALAKSHA
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July 30, 2024 |
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K.U.SIDHARTHAN Vs. STATE OF KARNATAKA
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January 8, 2024 |
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KADAPPA Vs. LAXMIBAI
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March 22, 2024 |
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KALAM NARENDRA Vs. UNION OF INDIA
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May 27, 2024 |
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KALAVATHI Vs. STATE OF KARNATAKA
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April 4, 2024 |
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KALESHA R. Vs. STATE OF KARNATAKA
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December 10, 2024 |
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KALLAYYA Vs. STATE OF KARNATAKA
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March 21, 2024 |
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KALYAN Vs. STATE OF KARNATAKA
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July 30, 2024 |
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KAMAL GULAB SINGH RAJAPUT Vs. SPECIAL LAND ACQUISITION OFFICER
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February 14, 2024 |
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KAMALALAYAA REAL ESTATES LLP Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
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January 12, 2024 |
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KAMALAMMA Vs. NERLAGUNDI NAGARAJA
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April 25, 2024 |
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KAMAMMA Vs. STATE OF KARNATAKA
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December 27, 2024 |
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KANTA Vs. STATE OF KARNATAKA
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December 5, 2024 |
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KARNATAKA AMATEUR Vs. MANJE GOWDA
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February 2, 2024 |
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KARNATAKA EMPLOYERS ASSOCIATION Vs. ALL INDIA TRADE UNION CONGRESS
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December 13, 2024 |
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KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. VEENA M
|
June 21, 2024 |
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KARNATAKA GRAMIN BANK Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
|
January 11, 2024 |
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KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. ANDANSWAMY
|
June 25, 2024 |
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KARNATAKA STATE FINANCIAL CORPORATION Vs. PAVITHRA INDUSTRIES
|
April 1, 2024 |
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KARNATAKA STATE MEDICAL SUPPLIES CORPORATION LIMITED Vs. ALLENGERS MEDICAL SYSTEMS LTD.
|
October 29, 2024 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMESH POOJARY
|
August 6, 2024 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
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February 26, 2024 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA
|
February 1, 2024 |
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KARTHIK D Vs. STATE OF KARNATAKA
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September 10, 2024 |
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KARUNAKARA S. SHETTY Vs. COMMISSIONER OF EXCISE OFFICE
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March 28, 2024 |
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KASTURI BHAT Vs. CHIEF EXECUTIVE OFFICER, KARNATAKA STATE BOARD OF WAKFS
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July 26, 2024 |
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KASTURI R. Vs. TAPASYA BUSINESS SOLUTIONS PVT. LTD.
|
November 14, 2024 |
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KASTURIBAI Vs. KANTABAI
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March 12, 2024 |
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KAUSALYA THIRUPUVANAM Vs. K.RAGHAVA REDDY & ASSO
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February 7, 2024 |
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KAUSHIK Vs. STATE OF KARNATAKA
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April 22, 2024 |
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KAVITA PODWAL Vs. BBMP
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February 12, 2024 |
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KAVYA Vs. STATE
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November 23, 2024 |
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KAWAL JEET KAUR Vs. STATE OF KARNATAKA
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August 5, 2024 |
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KEERTHAN KUMAR Vs. STATE OF KARNATAKA
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September 13, 2024 |
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KEMPADEVAMMA Vs. SHIVARAJAPPA BASAPPA
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August 2, 2024 |
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KEMPAMMA Vs. VENKATALAKSHMAMMA
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January 11, 2024 |
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KHAJA HUSSAIN Vs. STATE OF KARNATAKA
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November 5, 2024 |
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KHUSHBOO ELECTRICAL AND COMPANY Vs. MAHALAKSHMI ELECTRICAL AND LIGHTING
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March 27, 2024 |
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KIKKERI KRISHNA MURTHY Vs. STATE OF KARNATAKA
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April 24, 2024 |
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KING SOLOMON DAVID Vs. JOINT SECRETARY GOVERNMENT OF INDIA
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April 10, 2024 |
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KIRAN KUMAR Vs. UNION OF INDIA
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May 9, 2024 |
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KISHOR KUMAR V Vs. STATE
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June 27, 2024 |
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KISHORE CONTRACTORS PVT. LTD. Vs. A.RAMANJANAPPA
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July 12, 2024 |
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KISHORE KUMAR V. Vs. STATE OF KARNATAKA
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December 10, 2024 |
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KISHORE P.S. Vs. MEGHANA T.M.
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June 3, 2024 |
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KOMALA SATISHCHANDRA Vs. STATE BANK OF INDIA
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April 16, 2024 |
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KOPRESCHAR Vs. STATE OF KARNATAKA
|
June 11, 2024 |
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KOSHY VARGHESE Vs. UNION OF INDIA
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January 5, 2024 |
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KRISHNA AUTOMATIOIN AND SOFRWARE SOLUTION PRIVATE LIMITED Vs. BALAACHANDRA S. MULE
|
March 7, 2024 |
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KRISHNA D. Vs. SREI EQUIPMENT FINANCE LIMITED
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May 30, 2024 |
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KRISHNA NAIK Vs. STATE OF KARNATAKA
|
July 9, 2024 |
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KRISHNA NAIKA K. Vs. T.B.BASAVARAJ
|
January 3, 2024 |
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KRISHNA REDDY M. Vs. N.SHARADAMMA
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July 26, 2024 |
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KRISHNADEVARAYA EDUCATIONAL TRUST Vs. UNION OF INDIA
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January 4, 2024 |
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KRISHNAMURTHY Vs. STATE OF KARNATAKA
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February 16, 2024 |
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KSRTC Vs. MALLAIAH
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July 30, 2024 |
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KUM. HARSHADA S. Vs. MARIYAPPA HONNEGOWDA
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April 5, 2024 |
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KUMAR OMKAR Vs. P.B. IBRAHIM
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May 31, 2024 |
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KUMAR SELVAM V. Vs. COMMISSIONER, BRUHATH BANGALURU MAHANAGAR PALIKE
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February 26, 2024 |
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KUMARA Vs. STATE OF KARNATAKA
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August 1, 2024 |
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KUMARA SWAMY Vs. STATE OF KARNATAKA
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January 2, 2024 |
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KUMARVEL JANAKIRAM Vs. NATIONAL INSURANCE CO. LTD.
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April 22, 2024 |
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KUNHANNA SHETTY Vs. CECILIA CRASTA
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February 13, 2024 |
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KUPPUSWAMY Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
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December 31, 2024 |
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KUSHAGRA Vs. STATE OF KARNATAKA
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July 4, 2024 |
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KUSHAL RAJ S. Vs. STATE OF KARNATAKA
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May 31, 2024 |
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KUSUMA KUMARI Vs. GANESH BABU
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July 26, 2024 |
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L. R. ANANTH Vs. S. JAYARAMACHANDRAN
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April 19, 2024 |
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L.N.SHIVAREDDY Vs. STATE OF KARNATAKA
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April 15, 2024 |
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L.R.GANGADHARAIAH Vs. NANJUNDAIAH
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February 7, 2024 |
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L.S. JYOTHI PRIYA Vs. LATE MR. K.L. SARAVANA
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April 19, 2024 |
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L.S.TEJASVI SURYA Vs. STATE OF KARNATAKA
|
December 12, 2024 |
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L.Y.RAJESH Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
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June 13, 2024 |
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LAKE VIEW TOURISM CORPORATION Vs. CHANDRAKALA
|
July 26, 2024 |
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LAKKAMMA Vs. JAYAMMA
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June 13, 2024 |
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LAKSHMAMMA Vs. B.S.N.HARI
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January 10, 2024 |
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LALITHAMMA Vs. A.D.GOVINDAIAH
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July 1, 2024 |
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LALJI KESHA VAID Vs. DAYANAND R.
|
October 21, 2024 |
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LANCER FINANCE Vs. COMPETENT AUTHORITY
|
December 20, 2024 |
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LARSEN AND TOUBRO LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
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April 25, 2024 |
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LATA KRISHNARADDI MANKALI Vs. STATE OF KARNATAKA
|
February 2, 2024 |
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LAZARUS @ LAZRAS Vs. STATE OF KARNATAKA
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December 24, 2024 |
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LEELAVATHI Vs. LAKSHMAMMA
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May 30, 2024 |
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LEENA ABRAHAM Vs. BYJU JOSEPH
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November 7, 2024 |
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LEGAL MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD Vs. NAGAMMA
|
September 19, 2024 |
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LIFE INSURANCE CORPORATION Vs. SOURABH
|
August 6, 2024 |
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LOKESH Vs. STATE OF KARNATAKA
|
May 28, 2024 |
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LOKESH G. N. Vs. STATE OF KARNATAKA
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August 8, 2024 |
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LOKESH T.L. Vs. MUNILAKSHMAMMA
|
December 12, 2024 |
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M D BASHA Vs. STATE OF KARNATAKA
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May 16, 2024 |
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M GOVINDA BHAT Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
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April 25, 2024 |
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M L JAGADISH Vs. M N NARAYAN
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June 21, 2024 |
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M LAKSHMI Vs. STATE OF KARNATAKA
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February 8, 2024 |
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M MANJULA Vs. DHARMI CHAND JAIN
|
June 3, 2024 |
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M R KRISHNAMURTHY Vs. M H GIRISH
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March 6, 2024 |
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M R NAGARAJAN Vs. SYNDICATE BANK
|
June 13, 2024 |
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M R NARASIMHA MURTHY Vs. ELGI RUBBER COMPANY LIMITED
|
May 7, 2024 |
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M RAMANJANEYA Vs. R VISHNU
|
October 1, 2024 |
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M. B. NAGESH MURTHY Vs. M. P. JAGADEESH MURTHY
|
August 21, 2024 |
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M. CHANDRAKUMAR Vs. COMMISSIONER
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January 4, 2024 |
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M. JAYANNA Vs. K M SHIVAMURTHY
|
March 21, 2024 |
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M. MANJULA Vs. DEPUTY COMMISSIONER BENGALURU DISTRICT
|
November 25, 2024 |
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M. NAVEEN KUMAR Vs. G. KOLUSHANTHAPPA
|
June 20, 2024 |
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M. SUBBARAO Vs. P. SATHYA NARAYANA RAO
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October 4, 2024 |
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M. VANDHANA Vs. STATE OF KARNATAKA
|
March 6, 2024 |
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M.A.NAGARAJU Vs. DEPUTY REGISTRAR OF CO-OP SOCIRTIES
|
February 15, 2024 |
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M.ANTHONISWAMY Vs. STATE OF KARNATAKA
|
November 15, 2024 |
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M.BHASKAR Vs. D.R.SHIVANNA
|
December 12, 2024 |
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M.C.PADMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
April 4, 2024 |
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M.DEVARAJU Vs. STATE
|
February 1, 2024 |
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M.G.PURUSHOTHAM Vs. N.K.SRINIVASAN
|
February 16, 2024 |
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M.GOUTHAMCHAND Vs. SANJAY KUMAR
|
June 19, 2024 |
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M.JANARDHANA Vs. SHOBHA S.
|
March 6, 2024 |
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M.K.SHIVAJI RAO Vs. R.V.SHET
|
February 23, 2024 |
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M.K.THAMMAIAH Vs. A.MOHAN KUMAR
|
July 5, 2024 |
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M.N. GUNDAPPA Vs. PREMA BAI
|
January 23, 2024 |
|
M.N. SUSANNA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
June 4, 2024 |
|
M.R. BASAVANTHAPPA Vs. MALLAMMA
|
February 23, 2024 |
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M.R.MOHAN KUMAR Vs. NIL
|
February 1, 2024 |
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M.S.JAGADEESH Vs. B.J.JAYASANTHOSH
|
August 14, 2024 |
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M.S.SOMEGOWDA Vs. STATE OF KARNATAKA
|
January 10, 2024 |
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M.S.SURESH BABU Vs. STATE
|
August 31, 2024 |
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M.S.VIJAYKUMAR Vs. STATE
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March 19, 2024 |
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M.S.YOJAN Vs. PANDURANGAVITALA
|
March 19, 2024 |
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M.T.RAVIKUMAR Vs. STATE OF KARNATAKA
|
March 14, 2024 |
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M.TULASIDAS Vs. M.K.GOWTHAM CHAND
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November 12, 2024 |
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M.V.PALLAVI Vs. H.N.SHIVPRASAD
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June 4, 2024 |
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M/S KANYAKUMARI BUILDERS PRIVATE LIMITED Vs. M/S SPRING BOREWELL COMPANY LTD
|
November 23, 2024 |
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M/S KLR GROUP ENTERPRISES Vs. MADHU H V
|
July 19, 2024 |
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M/S S.P.ENTERPRISES Vs. STATE OF KARNATAKA
|
August 7, 2024 |
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M/S. GVPR ENGINEERS LTD Vs. MANAGING DIRECTOR, KARNATAKA NEERAVARI NIGAMA LTD.,
|
June 25, 2024 |
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M/S. KTR CONSTRUCTIONS Vs. STATE OF KARNATAKA
|
June 21, 2024 |
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M/S. PATANJALI FOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
September 30, 2024 |
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M/S. PT. BARA DAYA ENERGI INDIA Vs. STATE OF KARNATAKA
|
January 29, 2024 |
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M/S. RAJESH EXPORTS LTD. Vs. K.V. KISHORE
|
June 25, 2024 |
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M/S. S.B.E.E. CABLES (INDIA) LED. Vs. M/S. BILIGIRI ENTERPRISES
|
February 21, 2024 |
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M/S. S.P.ENTERPRISES Vs. STATE OF KARNATAKA DEPARTMENT OF COMMERCE AND INDUSTRIES VIDHAN SOUDHA
|
March 26, 2024 |
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M/S. VALMARK ESTATES LLP Vs. SMT. MARAKKA
|
February 8, 2024 |
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MADARASAB S/O KHASIMSAB BHAGAWAN Vs. STATE OF KARNATAKA
|
August 28, 2024 |
|
MADHU D.M. Vs. STATE OF KARNATAKA
|
December 31, 2024 |
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MADHU K. Vs. STATE OF KARNATAKA
|
September 30, 2024 |
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MADHUKAR G.ANGUR Vs. STATE OF KARNATAKA
|
June 4, 2024 |
|
MADHUKUMAR Vs. P. H. MALLIKARJUN
|
March 21, 2024 |
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MADHUMATHI Vs. STATE OF KARNATAKA
|
November 5, 2024 |
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MADHUNIRANJAN SWAMY M. S. Vs. STATE OF KARNATAKA
|
May 21, 2024 |
|
MAGNIFICO MINERALS PVT. LTD. Vs. SARAVANA ALLOYS STEELS PVT. LTD.
|
April 2, 2024 |
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MAHABOOB MUNAVER Vs. ASHWATHANARAYANA GUPTHA M.S.
|
April 25, 2024 |
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MAHADEV Vs. CHAIRMAN, KAVERI GRAMEENA BANK
|
April 10, 2024 |
|
MAHADEVA Vs. B.M.GIRISHA
|
January 11, 2024 |
|
MAHAGANAPATHI Vs. IRAPPA S/O IRAPPA NAIK
|
September 5, 2024 |
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MAHAJABEEN NASIR Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
February 8, 2024 |
|
MAHALAKSHMI Vs. STATE OF KARNATAKA
|
April 10, 2024 |
|
MAHAMMED JUNAID Vs. STATE OF KARNATAKA
|
May 29, 2024 |
|
MAHANTESH Vs. STATE OF KARNATAKA
|
March 11, 2024 |
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MAHANTESH SHIRUR Vs. STATE OF KARNATAKA
|
July 23, 2024 |
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MAHATHMA GANDHIJI GRAMA HITHA MANDAL Vs. STATE OF KARNATAKA
|
August 14, 2024 |
|
MAHATHRU TECHNOLOGIES Vs. CREATIVE INFOTECH
|
June 28, 2024 |
|
MAHESH Vs. STATE OF KARNATAKA
|
May 14, 2024 |
|
MAHESH Vs. ISHWAR
|
March 4, 2024 |
|
MAHESH R. Vs. K.POORNIMA
|
July 19, 2024 |
|
MAHESHA Vs. STATE
|
June 14, 2024 |
|
MAHESHA N. Vs. STATE
|
June 4, 2024 |
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MAHILA CO-OP BANK LTD. Vs. STATE OF KARNATAKA
|
June 18, 2024 |
|
MALIKE SABA Vs. STATE OF KARNATAKA
|
July 5, 2024 |
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MALLAMMA Vs. STATE OF KARNATAKA
|
August 5, 2024 |
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MALLAPPA Vs. STATE OF KARNATAKA
|
January 10, 2024 |
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MALLESHWARAM CO-OPERATIVE BANK LTD. Vs. VENKATAKUMARASWAMY P.
|
December 31, 2024 |
|
MALLIKA ALIAS SAVITHRAMMA Vs. STATE OF KARNATAKA
|
March 11, 2024 |
|
MALLIKARJUN Vs. STATE
|
March 28, 2024 |
|
MALNAD DEVELOPMENT FOUNDATION Vs. STATE OF KARNATAKA
|
April 22, 2024 |
|
MAMMULAL Vs. MANAGEMENT OF NWKRTC
|
March 28, 2024 |
|
MANAGEMENT OF EXPRESS Vs. BANGALORE NEWSPAPER EMPLOYEES UNION
|
April 1, 2024 |
|
MANAGEMENT OF TATA ADVANCED SYSTEM LIMITED Vs. SECRETARY TO DEPARTMENT OF LABOUR
|
January 18, 2024 |
|
MANAGEMENT S.J.R.C. EDUCATIONAL SOCIETY (R) RACE COURSE ROAD Vs. PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA
|
May 28, 2024 |
|
MANAGER, CHOLAMANDALAM MS GIC LTD. Vs. SHAIK ARSHIYA
|
June 20, 2024 |
|
MANAGER, GO DIGIT GENERAL INS. CO. LTD Vs. MADHU B.S.
|
July 5, 2024 |
|
MANAGER, ICICI LOMBARD GIC LIMITED Vs. NARAYANA K.
|
February 1, 2024 |
|
MANAGING DIRECTOR HINDUSTAN AERONAUTICS LTD. Vs. AMIT KUMAR SINHA
|
March 13, 2024 |
|
MANAGING DIRECTOR, KARNATAKA POWER TRNSMISSION CORPORATION LIMITED Vs. L.MALLIKARJUNAPPA
|
March 25, 2024 |
|
MANASING Vs. STATE OF KARNATAKA
|
January 12, 2024 |
|
MANCHAPPA K Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
June 11, 2024 |
|
MANI R. Vs. STATE OF KARNATAKA
|
April 18, 2024 |
|
MANI RAMA MURTHY Vs. STATE OF KARNATAKA
|
January 2, 2024 |
|
MANIKANTA Vs. STATE OF KARNATAKA
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May 27, 2024 |
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MANIKANTA Vs. STATE OF KARNATAKA
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June 14, 2024 |
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MANISH KUMAR SETHIA Vs. STATE OF KARNATAKA
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May 9, 2024 |
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MANJA NAIK H. Vs. STATE
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June 4, 2024 |
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MANJAMMA Vs. STATE OF KARNATAKA
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May 23, 2024 |
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MANJEGOWDA Vs. STATE OF KARNATAKA
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November 13, 2024 |
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MANJESH Vs. STATE
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January 8, 2024 |
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MANJESH B. Vs. STATE OF KARNATAKA
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June 5, 2024 |
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MANJULA Vs. K.G. PRAMOD KUMAR
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July 3, 2024 |
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MANJULA GERA Vs. STATE OF KARNATAKA
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February 7, 2024 |
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MANJUNATH Vs. STATE BY VIJAYAPURA POLICE
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December 10, 2024 |
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MANJUNATH SAKALESH Vs. STATE OF KARNATAKA
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August 28, 2024 |
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MANJUNATHA Vs. STATE OF KARNATAKA
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October 22, 2024 |
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MANJUNATHA Vs. K.V.POOJA
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January 4, 2024 |
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MANJUNATHA M.S. Vs. STATE
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July 8, 2024 |
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MANJUNATHA NAIKA Vs. STATE OF KARNATAKA
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May 29, 2024 |
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MANOJ KUMAR Vs. STATE OF KARNATAKA
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January 5, 2024 |
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MANU Vs. STATE OF KARNATAKA
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June 26, 2024 |
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MANU Vs. STATE
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April 19, 2024 |
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MANURAJ T.S Vs. STATE OF KARNATAKA
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September 12, 2024 |
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MANYATA REALLTY Vs. REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL
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March 6, 2024 |
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MARAKKA Vs. G.HONNANANJAPPA
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July 25, 2024 |
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MARCELINE DSOUZA Vs. EDWARD DSOUZA
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August 2, 2024 |
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MARGADARSI CHITS (K) PVT. LTD. Vs. H. SRINIVAS REDDY
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March 4, 2024 |
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MARIGOWDA Vs. STATE OF KARNATAKA
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February 1, 2024 |
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MARIMADDAIAH Vs. STATE OF KARNATAKA
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June 7, 2024 |
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MARIYAPPA Vs. STATE OF KARNATAKA
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July 3, 2024 |
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MARUTI DODABASAPP HARIJAN Vs. NWKRTC
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August 1, 2024 |
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MARUTI SHIDDAPPA KALAL Vs. MANJUNATH MAILARAPPA MALI
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February 18, 2024 |
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MASALA JAYARAM Vs. STATE OF KARNATAKA
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February 16, 2024 |
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MATHIKERE JAYARAM SHANTHARAM Vs. PRAMOD
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June 21, 2024 |
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MATRIX ENGINEERING AND SERVICES Vs. STATE OF KARNATAKA
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December 4, 2024 |
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MAXIM SEQUEIRA Vs. STATE OF KARNATAKA
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January 11, 2024 |
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MEENAKSHI Vs. STATE OF KARNATAKA
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September 19, 2024 |
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MEHABOOB KHAN Vs. STATE OF KARNATAKA
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May 27, 2024 |
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MEHANDI MIYAN Vs. STATE OF KARNATAKA
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September 30, 2024 |
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MEVINDI VEERESHA Vs. HARIHAR TOWN POLICE STATION
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July 5, 2024 |
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MICHAEL RAJ Vs. STATE OF KARNATAKA
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December 18, 2024 |
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MICO ASSOCIATES HOUSING CO-OP SOCIETY Vs. G.KRISHNAMURTHY
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January 18, 2024 |
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MILIND KUNALE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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April 25, 2024 |
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MOHAMED SHAHID Vs. STATE OF KARNATAKA
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July 19, 2024 |
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MOHAMMED AZARUDDIN Vs. BHEEMREDDY
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June 7, 2024 |
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MOHAMMED FARUGHUDDIN Vs. RAMACHANDRA BALU SHINDE
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February 27, 2024 |
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MOHAMMED JABIR Vs. NATIONAL INVESTIGATION AGENCY
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March 12, 2024 |
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MOHAMMED K FAROOQ Vs. STATE OF KARNATAKA
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March 5, 2024 |
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MOHAMMED MUSTAFA Vs. STATE OF KARNATAKA
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January 3, 2024 |
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MOHAMMED NOUSHAAD Vs. STATE OF KARNATAKA
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May 29, 2024 |
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MOHAMMED SALEEM Vs. KARNATAKA LOKAYUKTHA POLICE
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June 5, 2024 |
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MOHAMMED SHOWKATH PASHA Vs. STATE OF KARNATAKA
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April 25, 2024 |
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MOHAMMED SIDDIQ Vs. STATE OF KARNATAKA
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May 30, 2024 |
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MOHAMMED YUNUS Vs. HONNAMMA
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February 16, 2024 |
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MOHAN ALIAS N.MOHAN KUMAR Vs. STATE OF KARNATAKA
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March 19, 2024 |
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MOHAN KUMAR H.G Vs. STATE OF KARNATAKA
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August 23, 2024 |
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MOHANKUMAR M. Vs. STATE OF KARNATAKA
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December 20, 2024 |
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MOHD. MUSTAFA Vs. ABDUL SAMAD
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February 5, 2024 |
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MOHIDDIN ARSHAD Vs. STATE OF KARNATAKA
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March 7, 2024 |
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MOINUDDIN Vs. SHIVARAJ
|
January 22, 2024 |
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MPHASIS LIMITED Vs. ASHOK S. NARAYANPUR
|
January 25, 2024 |
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MS. SIRI SRIKANTH Vs. KARNATAKA EXAMINATION AUTHORITY
|
July 19, 2024 |
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MUDIYAPPA Vs. BASAVARAJ
|
January 10, 2024 |
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MUJAHID RAUF MAZHARI Vs. ELECTION COMMISSION KARNATAKA STATE
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February 14, 2024 |
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MUJAMIL URF MUJJU URF MAJAKKIR Vs. STATE OF KARNATAKA
|
March 1, 2024 |
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MUKKAATTIRA PEMMAIAH Vs. MUKKATIRA JAYA
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February 2, 2024 |
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MUNIANJANAPPA Vs. RAMESH GOWDA
|
April 24, 2024 |
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MUNIHANUMAIAH Vs. STATE OF KARNATAKA
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June 3, 2024 |
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MUNIRAJU Vs. STATE OF KARNATAKA
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June 26, 2024 |
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MUNIRATHNA Vs. STATE OF KARNATAKA
|
February 2, 2024 |
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MUNIRATHNAMMA Vs. PUTTAMMA
|
June 22, 2024 |
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MUNIVEERAPPA Vs. MUTHAPPA
|
January 12, 2024 |
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MUNIYAMMA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
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October 1, 2024 |
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MUNIYAMMA Vs. CHIKKANARAYANAPPA
|
April 24, 2024 |
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MUNIYAPPA Vs. STATE OF KARNATAKA
|
August 31, 2024 |
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MURAHARI Vs. SPECIAL LAND ACQUISITION
|
April 23, 2024 |
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MURALIDHAR Vs. SECRETARY, KARNATAKA STATE SCHEDULED CASTES AND SCHEDULED TRIBES
|
August 1, 2024 |
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MURULIDHARA R. Vs. STATE OF KARNATAKA
|
August 31, 2024 |
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MUTHAIAH SHETTY Vs. P.G.VINAYAK
|
July 19, 2024 |
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MUTHURAJU NANJAIAHAND Vs. SHIVALINGASWAMY
|
July 10, 2024 |
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MUTTU Vs. GHOSHAYYA CHANNAYYA HIREMATH
|
August 23, 2024 |
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MYSORE AND CHAMARAJANAGAR DISTRICT CO-OPERATIVE BANK LTD. Vs. STATE OF KARNATAKA, DEPARTMENT OF CO-OPERATION
|
January 2, 2024 |
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N CHANDRASHEKHARA GOUDA Vs. NIL
|
January 10, 2024 |
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N R KRISHNAMURTHY Vs. PRAMILA R
|
April 16, 2024 |
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N. RAJGOPAL HEBBAR Vs. PADMAVATHI
|
November 29, 2024 |
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N. V. LOKESH Vs. M. B. MANJUNATH
|
February 7, 2024 |
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N.ANAND RAO Vs. K.R.RADHIKA
|
July 26, 2024 |
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N.NARAYANAPPA Vs. PILLAPPA
|
September 21, 2024 |
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N.PADMAVATHI Vs. D.RAJANNA
|
January 2, 2024 |
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N.PRATIBHA Vs. RAKESH
|
January 4, 2024 |
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N.S. RAJANI Vs. STATE OF KARNATAKA
|
June 10, 2024 |
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N.USMAN Vs. STATE OF KARNATAKA
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May 23, 2024 |
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N.VENKATESH Vs. ANURADHA
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April 25, 2024 |
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NABIULLA Vs. STATE OF KARNATAKA
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February 8, 2024 |
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NAGAMMA Vs. JAYAMMA
|
June 19, 2024 |
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NAGAMMA Vs. INDRAMMA
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October 1, 2024 |
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NAGAMMA Vs. RUDRAYYA
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July 25, 2024 |
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NAGANNA SHANKAR SOLLAPURE Vs. S.R.UMASHANKAR
|
January 16, 2024 |
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NAGAPATI Vs. STATE OF KARNATAKA
|
June 12, 2024 |
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NAGARAJ Vs. STATE OF KARNATAKA
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April 19, 2024 |
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NAGARAJ HUNNIKERI Vs. STATE OF KARNATAKA
|
June 11, 2024 |
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NAGARAJA S. Vs. NATIONAL HIGHWAYS AUTHORITY
|
May 9, 2024 |
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NAGARAJA SETTY D. Vs. INDIAN BANK
|
March 26, 2024 |
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NAGARAJU S. Vs. ASHWATHAIAH
|
July 26, 2024 |
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NAGENDRA Vs. STATE OF KARNATAKA
|
April 18, 2024 |
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NAGENDRA LAXMANSA KABADI Vs. CHANDRAKANT CHUNNILAL JAIN
|
April 8, 2024 |
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NAGENDRA REDDY Vs. M.G. SHANTHKUMAR
|
April 1, 2024 |
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NAGESH Vs. STATE OF KARNATAKA
|
December 13, 2024 |
|
NAGESH N. Vs. STATE
|
June 4, 2024 |
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NAGU NAIK Vs. STATE OF KARNATAKA
|
August 1, 2024 |
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NALEEN KUMAR KATEEL Vs. STATE OF KARNATAKA
|
December 3, 2024 |
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NAM ESTATES PVT. LTD. Vs. KULABANDHU RAM ADARSH SHARMA
|
August 23, 2024 |
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NANDAN Vs. STATE OF KARNATAKA
|
April 15, 2024 |
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NANDINI Vs. D.G. AND I.G.P. OF POLICE
|
July 12, 2024 |
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NANDISH PRAJAPAT Vs. STATE OF KARNATAKA
|
August 28, 2024 |
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NANJAMMA Vs. NARAYANASWAMY
|
August 5, 2024 |
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NANJAPPA Vs. KISHORE
|
July 12, 2024 |
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NANJUNDA Vs. STATE OF KARNATAKA
|
June 11, 2024 |
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NANJUNDAPPA Vs. STATE OF KARNATAKA
|
January 17, 2024 |
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NARASAPPA Vs. SECRETARY REVENUE DEPT
|
March 13, 2024 |
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NARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
February 8, 2024 |
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NARASIMHAMURTHY B G Vs. STATE
|
June 25, 2024 |
|
NARAYAN Vs. STATE
|
May 7, 2024 |
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NARAYANA Vs. STATE OF KARNATAKA
|
November 26, 2024 |
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NARAYANA MURTHY H M Vs. REGISTRAR DEBT RECOVERY TRIBUNAL
|
November 19, 2024 |
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NARAYANASWAMY Vs. RATHNAMMA
|
March 1, 2024 |
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NAREN KUMAR D. Vs. STATE OF KARNATAKA
|
May 7, 2024 |
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NASALU K.A Vs. STATE OF KARNATAKA
|
July 2, 2024 |
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NASEEMA KHANUM Vs. ZONAL COMMISSIONER
|
December 31, 2024 |
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NASIR KHAN Vs. HAROON KHAN
|
January 12, 2024 |
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NASREEN AFZAL Vs. ELYAS AHMED
|
January 9, 2024 |
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NATIONAL INSTITUTE OF MENTAL HEALTH AND NEUROSCIENCES Vs. S.ANITHA JOSEPH
|
November 20, 2024 |
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NAVED HASSAN Vs. SUB-REGISTRAR
|
January 16, 2024 |
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NAVEED Vs. STATE OF KARNATAKA
|
September 18, 2024 |
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NAVEED PASHA Vs. STATE REP BY SIDDAPURA POLICE STATION
|
June 22, 2024 |
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NAVEEN ALIYAS NAVEEN KUMAR Vs. STATE OF KARNATAKA
|
February 6, 2024 |
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NAVEEN KUMAR K. Vs. STATE OF KARNATAKA
|
December 18, 2024 |
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NAVEEN KUMAR Y.G. Vs. STATE OF KARNATAKA
|
April 15, 2024 |
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NAWAB S.M. Vs. STATE OF KARNATAKA
|
September 17, 2024 |
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NEELAKANTA Vs. SUBRAMANI
|
February 15, 2024 |
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NEELAKANTAPPA Vs. STATE
|
July 26, 2024 |
|
NEELAMMA Vs. JETTEPPA
|
December 20, 2024 |
|
NEELKANT Vs. STATE OF KARNATAKA
|
December 17, 2024 |
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NEETHA G. ANAND Vs. STATE OF KARNATAKA
|
June 3, 2024 |
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NERIA ETATES RURAL INDUSTRIES ASSOCIATION PVT. LTD. Vs. STATE OF KARNATAKA
|
July 5, 2024 |
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NESTOYA HOMES PVT. LTD. Vs. ORCHIDS ELITE DEVELOPERS
|
July 5, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BIBI NAFISA
|
May 28, 2024 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SADHIKA
|
January 12, 2024 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SIDRAM VITHOBA MARAGALI
|
January 19, 2024 |
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NINGAPPA Vs. STATE OF KARNATAKA
|
April 1, 2024 |
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NINGAPPA CHIKKAPPA GEJJIYAVAR Vs. STATE OF KARNATAKA
|
April 5, 2024 |
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NINGAPPA SHANKRAPPA HACHDAD Vs. NEELAMMA
|
February 9, 2024 |
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NINGAWWA Vs. SHARANABASAPPA
|
July 12, 2024 |
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NIRMALA S RAMADURGA Vs. GURUPADAYYA G. HIREMATH
|
March 22, 2024 |
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NITHIN V. Vs. STATE OF KARNATAKA
|
February 13, 2024 |
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NITYANAND VINAYAK BAADKER Vs. STATE OF KARNATAKA
|
April 19, 2024 |
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NIVEDITHA S. Vs. SHERWIN K.
|
July 25, 2024 |
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NOOR ENTERPRISES Vs. MYSORE MINERALS LTD.
|
March 6, 2024 |
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NOOR FATHIMA Vs. STATE OF KARNATAKA
|
December 9, 2024 |
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NORTHROOF VENTURES PRIVATE LIMITED Vs. XYNC STRUCTURAL SOLUTIONS PRIVATE LIMITED
|
January 30, 2024 |
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NSL RENEWABLE POWER PVT. LTD Vs. STATE OF KARNATAKA
|
June 27, 2024 |
|
OFFICIAL LIQUIDATOR Vs. HDFC LTD.
|
February 6, 2024 |
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OFFICIAL LIQUIDATOR OF M/S SHREE MOOKAMBIKA FINANCE CORPORATION Vs. K GOPALAKRISHNA BHAT
|
July 19, 2024 |
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OM PRAKASH DEVASI Vs. STATE OF KARNATAKA
|
August 28, 2024 |
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OM SLV CONSTRUCTIONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 5, 2024 |
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OMBATTHUGULLI MILK PRODUCERS CO-OP SOCIETY Vs. STATE OF KARNATAKA
|
December 10, 2024 |
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ONKARAPPA G.H. Vs. STATE OF KARNATAKA
|
May 21, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAMESH POOJARY
|
September 25, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. MADHU H.K.
|
January 5, 2024 |
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OWNPATH LEARNING PRIVATE LIMITED Vs. STATE
|
January 5, 2024 |
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OZONE URBANA INFRA DEVELOPERS PVT. LTD. Vs. KARNATAKA REAL ESTATE REGULATORY AUTHORITY
|
February 8, 2024 |
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P LAXMINARAYANA BHAT Vs. SHANTHI BHAT
|
January 20, 2024 |
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P. RAJASHEKAR Vs. FRANSINA R.
|
February 7, 2024 |
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P. SANDEEP Vs. INSPECTOR OF POLICE
|
September 5, 2024 |
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P. VEERANAGOUDA Vs. TAHASILDAR HARAPANAHALLI TALUK
|
June 12, 2024 |
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P.O.SHIVAKUMAR S/O P.OMKARA MURTHY Vs. STATE OF KARNATAKA
|
August 7, 2024 |
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P.RAMACHANDRA Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD.
|
November 13, 2024 |
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P.REETHI MUNE GOWDA Vs. STATE OF KARNATAKA
|
June 13, 2024 |
|
P.S.HARISHA Vs. S.K.NITHYASHRI
|
January 31, 2024 |
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P.V.RUCRAPPA Vs. STATE OF KARNATAKA
|
January 30, 2024 |
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PADMARAJ Vs. STATE OF KARNATAKA
|
June 26, 2024 |
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PALLAVI Vs. MALLAMMA
|
January 23, 2024 |
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PANCHAKSHARI Vs. STATE OF KARNATAKA
|
May 14, 2024 |
|
PAPANNA A. Vs. B.N. SIDDESHWARI
|
February 16, 2024 |
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PARAMESHWARAPPA Vs. JAYAPPA
|
June 13, 2024 |
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PARAMMA Vs. MAHADEVAMMA SHIVAREDDAPPA
|
September 25, 2024 |
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PARASHIVAPPA Vs. K.C.MAHADEVAPPA
|
July 2, 2024 |
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PARASHURAM SHIVARAYA MUTTAGI Vs. STATE OF KARNATAKA
|
June 22, 2024 |
|
PARAVIN BEGUM Vs. STATE
|
June 24, 2024 |
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PARAVVA W/O. DEVAPPA HULI Vs. VEERUPAXAPPA
|
December 9, 2024 |
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PARITOSH CHANDRASHEKAR KULKARNI Vs. STATE OF KARNATAKA
|
July 19, 2024 |
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PARTH GHORPADE Vs. INDRAJEET D.GHORPADE
|
December 13, 2024 |
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PARVATHAMMA Vs. JOINT DIRECTOR THE SAINIK WELFARE AND RESETTLEMENT
|
March 22, 2024 |
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PARVATHAMMA.M Vs. CHANDRAKALA.V.
|
June 14, 2024 |
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PARVATI Vs. STATE OF KARNATAKA
|
November 8, 2024 |
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PATEL VEERAPPAIAH Vs. SRIMAN MAHARAJA NIRANJANA JAGADGURU
|
April 25, 2024 |
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PATHALINGA Vs. STATE OF KARNATAKA
|
March 11, 2024 |
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PAVAN KUMAR Vs. STATE OF KARNATAKA
|
June 26, 2024 |
|
PAVITRA Vs. DINESH
|
July 25, 2024 |
|
PLAZA AGENCIES PVT. LTD Vs. REGISTRAR, NATIONAL COMPANY LAW APPELLATE TRIBUNAL
|
December 10, 2024 |
|
POOJA Vs. SIDDANNA
|
March 18, 2024 |
|
POOJA TALUR V Vs. SUNIL KUMAR B
|
May 27, 2024 |
|
POWER SMART MEDIA PVT. LTD. Vs. UNION OF INDIA
|
July 3, 2024 |
|
PRADEEP HIREMATH Vs. SMRUTHI PRADEEP HIREMATH
|
April 25, 2024 |
|
PRADEEP KUMAR Vs. SUNDARAMURTHY
|
January 22, 2024 |
|
PRAJWAL Vs. STATE
|
November 21, 2024 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
January 28, 2024 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
September 25, 2024 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
June 20, 2024 |
|
PRAKASH RAMCHANDRA HEGDE Vs. REGISTRAR CO-OP SOCIETIES
|
December 6, 2024 |
|
PRAKASH SINGH Vs. STATE OF KARNATAKA
|
February 15, 2024 |
|
PRAMOD KUMAR M. K. Vs. REGISTRAR, KARNATAKA STATE ADMINISTRATIVE TRIBUNAL
|
September 13, 2024 |
|
PRAMOD MEHRA Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
July 25, 2024 |
|
PRASANNA G. H. Vs. STATE
|
April 22, 2024 |
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PRASANNA KUMAR DIXIT Vs. RESERVE BANK OF INDIA WRMP
|
January 11, 2024 |
|
PRASANNA P M Vs. STATE OF KARNATAKA
|
August 29, 2024 |
|
PRASHANTH BABU D M Vs. STATE OF KARNATAKA
|
July 23, 2024 |
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PRASHANTH S/O LATE RAMACHANDRA ACHARYA Vs. STATE OF KARNATAKA
|
April 19, 2024 |
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PRASHANTH SREEDHAR SHENOI Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX
|
April 22, 2024 |
|
PRAVBHAMANI BAI Vs. SHOBHAVATHI
|
September 3, 2024 |
|
PRAVEEN Vs. VAISHNAVI
|
June 7, 2024 |
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PRAVEEN A. Vs. STATE OF KARNATAKA
|
April 15, 2024 |
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PRAVEEN KUMAR Vs. STATE OF KARNATAKA
|
January 4, 2024 |
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PREMA Vs. STATE OF KARNATAKA
|
November 4, 2024 |
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PRINCIPAL ADDITIONAL DIRECTOR GENERAL DIRECTORATE GENERAL OF GST INTELLIGENCE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
July 30, 2024 |
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PRIYANKA Vs. NIKIL
|
June 14, 2024 |
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PRIYANKA HALAMANI Vs. STATE OF KARNATAKA
|
September 9, 2024 |
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PRIYANKA SINGH Vs. PANKAJ SINGH SENGAR
|
April 5, 2024 |
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PROF. M.MUNIRAJU Vs. STATE OF KARNATAKA
|
July 24, 2024 |
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PROPRIETOR PADMA RICE MILL Vs. KHAJA HUSSAIN
|
June 18, 2024 |
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PROVIDENT HOUSING LIMITED Vs. STATE OF KARNATAKA
|
January 17, 2024 |
|
PUNITH C.T. Vs. STATE OF KARNATAKA
|
April 25, 2024 |
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PURUSHOTHAM Vs. STATE OF KARNATAKA
|
January 10, 2024 |
|
PUSHPALATHA Vs. NIL
|
December 13, 2024 |
|
PUSHPALATHA Vs. T. BASAVARAJA
|
July 4, 2024 |
|
PUTTALINGAMMA Vs. DUNDEGOWDA, CHIKKAKARIGOWDA
|
August 2, 2024 |
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PUTTAMALLAPPA MALLEDEVARAPPA Vs. KOUSALYA W/O SHIVASHANKAREGOWDA
|
June 22, 2024 |
|
PUTTARAJU Vs. STATE OF KARNATAKA
|
December 20, 2024 |
|
QMQI TRADING INDIA PVT. LTD. Vs. VAIDEHI ENTERPRISES
|
February 12, 2024 |
|
R BABU Vs. M BABU
|
May 27, 2024 |
|
R. KRISHNAPPA Vs. R. KRISHANAPPA
|
November 7, 2024 |
|
R. SHANKAR Vs. E. RAMMOHAN CHOWDARY
|
June 24, 2024 |
|
R. SMITHA SUBRAMANYACHAR Vs. MANJUNATH S K
|
January 12, 2024 |
|
R. SUBBAMMAL Vs. K. SUBBALAKSHMI
|
February 23, 2024 |
|
R. SUDHAKAR Vs. ANANDTEERTH V. JOSHI
|
May 7, 2024 |
|
R.BASAVAREDDI Vs. DEPUTY COMMISSIONER
|
January 24, 2024 |
|
R.BHARATH Vs. STATE OF KARNATAKA
|
April 22, 2024 |
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R.D. SRINIVAS Vs. ASHALATHA VENKATESH
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December 5, 2024 |
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R.GANESHAN Vs. BHARATH JAGANATHAN
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March 20, 2024 |
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R.HAMSA VENI Vs. STATE OF KARNATAKA
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February 15, 2024 |
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R.HARISH Vs. STATE OF KARNATAKA
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September 30, 2024 |
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R.K.BHAT Vs. SHANTHI ROACHE
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October 21, 2024 |
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R.K.SURENDRA BABU Vs. C.ASHOKA
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July 23, 2024 |
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R.KISHORE KUMAR Vs. ABDUL MATHIN
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April 15, 2024 |
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R.NAGARAJU Vs. STATE
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February 16, 2024 |
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R.RATHANPREM Vs. M.K.RAMEGOWDA
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February 21, 2024 |
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RAFIK Vs. STATE OF KARNATAKA
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December 6, 2024 |
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RAFIQ Vs. STATE OF KARNATAKA
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July 3, 2024 |
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RAGHAVEDRA Y.T. Vs. STATE OF KARNATAKA
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January 10, 2024 |
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RAGHAVENDRA Vs. STATE OF KARNATAKA
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March 11, 2024 |
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RAGHAVENDRA G Vs. REGIONAL TRANSPORT OFFICER
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January 4, 2024 |
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RAHMATHKHAN Vs. STATE
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February 12, 2024 |
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RAJA @ CAT RAJA Vs. STATE OF KARNATAKA
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February 16, 2024 |
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RAJASHEKAR Vs. STATE
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June 3, 2024 |
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RAJASHEKARAIAH K.V. Vs. SPECIAL LAND ACQUISITION OFFICER
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December 5, 2024 |
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RAJESH DOYIJODE Vs. STATE
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September 13, 2024 |
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RAJESH KUMAR D. Vs. STATE OF KARNATAKA
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February 22, 2024 |
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RAJESH M.H. Vs. STATE OF KARNATAKA
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June 21, 2024 |
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RAJINI C.K. Vs. STATE OF KARNATAKA
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January 19, 2024 |
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RAJSHEKAR Vs. STATE OF KARNATAKA
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October 9, 2024 |
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RAJU Vs. STATE OF KARNATAKA
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April 8, 2024 |
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RAJU Vs. BASAVARAJU BASAVE GOWDA
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April 25, 2024 |
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RAJU POOJARY Vs. ELIAS QUADRAS
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June 20, 2024 |
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RAJU S/O MOHIDDINSAB KUNTOJI Vs. STATE OF KARNATAKA
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October 4, 2024 |
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RAKESH SHARMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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December 5, 2024 |
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RAMACHANDRA C. N. Vs. STATE OF KARNATAKA
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November 12, 2024 |
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RAMACHANDREGOWDA Vs. STATE OF KARNATAKA
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June 10, 2024 |
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RAMAIAH Vs. BASAPPA
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February 16, 2024 |
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RAMAKRISHNA ENTERPRISES Vs. ARBITRATOR CUM DEPUTY COMMISSIONER
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January 9, 2024 |
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RAMAKRISHNA N. Vs. ADDITIONAL CHIEF SECRETARY, GOVT. OF KARNATAKA
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December 5, 2024 |
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RAMALINGAIAH Vs. STATE
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July 8, 2024 |
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RAMANA JNANA KENDRA Vs. B. MAHALINGA
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June 28, 2024 |
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RAMANAGARA DISTRICT Vs. SIDDARAMU
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June 6, 2024 |
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RAMANAGOUDA Vs. BASAVANTARYYA
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April 23, 2024 |
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RAMANAIAH Vs. STATE OF KARNATAKA
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April 2, 2024 |
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RAMANJANEYULU Vs. STATE OF KARNATAKA
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March 19, 2024 |
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RAMANJINEYA Vs. STATE OF KARNATAKA
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March 28, 2024 |
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RAMASWAMY REDDY Vs. STATE OF KARNATAKA
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January 8, 2024 |
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RAMEGOWDA Vs. STATE OF KARNATAKA
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December 19, 2024 |
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RAMESH Vs. STATE
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July 9, 2024 |
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RAMESH Vs. STATE
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February 8, 2024 |
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RAMESH Vs. SUB-REGISTRAR
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January 4, 2024 |
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RAMESH Vs. SURESH
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January 2, 2024 |
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RAMESH D R Vs. STATE OF KARNATAKA
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July 4, 2024 |
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RAMESH K.T. Vs. STATE OF KARNATAKA
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February 26, 2024 |
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RAMZAN KHAN Vs. STATE OF KARNATAKA
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April 18, 2024 |
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RANGA TRILOCHANA BEDI Vs. KABIR BEDI
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February 2, 2024 |
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RANGAMMA Vs. STATE OF KARNATAKA
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June 13, 2024 |
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RANGASWAMY Vs. RAVIKUMAR
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March 28, 2024 |
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RANJANA Vs. ABASAHEB
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April 18, 2024 |
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RANJITH K. URUF MOHAMMED ASIF Vs. STATE OF KARNATAKA
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November 7, 2024 |
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RASHTROTTHANA PARISHAT Vs. STATE OF KARNATAKA
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June 10, 2024 |
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RAVI @ PALLA Vs. STATE OF KARNATAKA
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March 26, 2024 |
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RAVI KUMAR C. Vs. CENTRAL ADOPTION RESOURCE AUTHORITY MINISTRY OF WOMEN AND CHILD DEVELOPMENT
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March 26, 2024 |
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RAVI S. SURAN Vs. STATE OF KARNATAKA
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August 19, 2024 |
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RAVIKUMAR Vs. STATE OF KARNATAKA
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January 17, 2024 |
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RAVIKUMAR M.N. Vs. STATE OF KARNATAKA
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May 9, 2024 |
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RAVINDRA ACHARI Vs. K. RAMAKRISHNA
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April 19, 2024 |
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RAVINDRA REDDY Vs. STATE OF KARNATAKA
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February 28, 2024 |
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RAVISHANKAR S. Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
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June 6, 2024 |
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RAZORPAY SOFTWARE PVT. LTD. Vs. UNION OF INDIA
|
March 5, 2024 |
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REHAMATH Vs. STATE OF KARNATAKA
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April 4, 2024 |
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REHAMUTHULLA KHAN Vs. STATE OF KARNATAKA
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January 11, 2024 |
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REHANA BEGUM Vs. STATE OF KARNATAKA
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April 23, 2024 |
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RELIANCE GENERAL INS. CO. LTD Vs. SUPREETH S.
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August 1, 2024 |
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REMEDI HEALTHCARE INDIA PVT. LTD. Vs. NEUROSYNAPTIC COMMUNICATIONS PVT. LTD.
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August 31, 2024 |
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RENUKA MAHABALESHWAR BHAT Vs. AZEEZ RAHMAN
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March 4, 2024 |
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RENUKA SUGAR LTD. Vs. STATE OF KARNATAKA
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July 23, 2024 |
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RENUKAMMA Vs. M.B.SHADAKSHARAPPA
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May 27, 2024 |
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RESERVE BANK OF INDIA Vs. SANJUKUMAR
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September 12, 2024 |
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RESHMA Vs. STATE OF KARNATAKA HOME DEPARTMENT
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March 22, 2024 |
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REVANSIDDAPPA Vs. DISTRICT HEALTH OFFICER
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November 4, 2024 |
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RICKY VINCENT Vs. STATE BY VARTHUR POLICE STATION
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May 2, 2024 |
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RIYAZ AHMED SHARIFF Vs. PURVANKARA PROJECTS LTD.
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April 25, 2024 |
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ROBIN BABY Vs. STATE OF KARNATAKA
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December 19, 2024 |
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ROJAMANI Vs. UNION OF INDIA
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April 19, 2024 |
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ROOPA K. Vs. THIMMAPPA E.
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June 4, 2024 |
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ROOPA M. Vs. JOINT REGISTRAR
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March 14, 2024 |
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ROOPA M. Vs. JOINT REGISTRAR CO-OP SOCIETIES
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February 20, 2024 |
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ROOPESHA Vs. STATE BY DHARMASTALA POLICE STATION
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July 5, 2024 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CHOWDAPPA
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July 5, 2024 |
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RUDRESH Vs. STATE OF KARNATAKA
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June 11, 2024 |
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RUKMINI Vs. STATE OF KARNATAKA
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July 8, 2024 |
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RUPA B.P. Vs. ASSISTANT REVENUE OFFICER
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July 2, 2024 |
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RUSTOM Vs. STATE OF KARNATAKA
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September 12, 2024 |
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S. BHEEMAPPA SINCE DEAD Vs. R. ANNADANAPPA
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March 15, 2024 |
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S. M. SHIVA KUMAR, S/O LATE S M MAYANNA Vs. STATE OF KARNATAKA
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August 7, 2024 |
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S. MARISWAMY Vs. STATE OF KARNATAKA
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July 2, 2024 |
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S. NANDEESHA Vs. STATE OF KARNATAKA
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June 28, 2024 |
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S. R. ASHWINI Vs. G. HARISH
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February 23, 2024 |
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S. RAJKUMAR PAI Vs. STATE OF KARNATAKA
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January 4, 2024 |
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S.ACHANNA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
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January 10, 2024 |
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S.BHEEMAPPA Vs. R.ANNADANAPPA
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March 15, 2024 |
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S.CHALUVEGOWDA Vs. STATE OF KARNATAKA
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January 17, 2024 |
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S.D.HANUMAN Vs. SRINIVAS S.
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January 9, 2024 |
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S.N. VIJAYALAKSHMI Vs. STATE
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June 3, 2024 |
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S.N.LINGESH Vs. STATE OF KARNATAKA
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November 28, 2024 |
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S.NAGARAJAN Vs. NADOJA DR. MAHESH JOSHI
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July 26, 2024 |
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S.NITHIN KUMAR Vs. STATE OF KARNATAKA
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December 5, 2024 |
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S.PRABHAKAR RAO Vs. NANJUNDA REDDY
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April 25, 2024 |
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S.PURUSHOTHAMA Vs. CHAIRMAN, KARNATAKA STATE ADMINISTRATIVE TRIBUNAL
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November 21, 2024 |
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S.SANTHOSH Vs. STATE
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April 19, 2024 |
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S.V.GOVINDARAJU Vs. MANAGEMENT OF HITTCO TOOLS LIMITED
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March 6, 2024 |
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S.V.RAMASWAMY Vs. H & M INFRASTRUCTURES
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February 3, 2024 |
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S.V.T PRODUCTS Vs. S.S PANDIAN
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April 5, 2024 |
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SACHIN M.R. Vs. STATE OF KARNATAKA
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April 5, 2024 |
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SACHIN R. Vs. KARNATAKA STATE LAW UNIVERSITY
|
December 17, 2024 |
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SAD SAMPATH Vs. COMPETENT AUTHORITY
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December 4, 2024 |
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SADASHIV Vs. STATE OF KARNATAKA
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June 12, 2024 |
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SADASHIVANAGAR CLUB Vs. JAGADISH G.
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June 14, 2024 |
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SADASHIVAPPA Vs. GOVERNMENT OF KARNATAKA
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November 21, 2024 |
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SADATH ALI KHAN Vs. NOOR AHMED SAYEED
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July 23, 2024 |
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SADATULLA SYED Vs. NATIONAL INVESTIGATION AGENCY MINISTRY OF HOME AFFAIRS
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January 8, 2024 |
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SAGAR K. Vs. STATE
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March 19, 2024 |
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SAJIDA Vs. BIBI JAN
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March 28, 2024 |
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SAKRE BOSAIAH Vs. STATE OF KARNATAKA
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July 4, 2024 |
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SALARPURIA HI-RISE PVT. LTD. Vs. B.P.KUMAR BABU
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August 21, 2024 |
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SALAUDDEEN Vs. STATE
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April 25, 2024 |
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SALAUDDIN Vs. STATE OF KARNATAKA
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May 9, 2024 |
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SAMIULLA KHAN Vs. FAYAZULLA KHAN
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January 11, 2024 |
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SAMIULLA SAHEB Vs. MOHAMMED SAMEER
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April 22, 2024 |
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SANDESHA D. Vs. STATE OF KARNATAKA
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June 4, 2024 |
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SANDUR FLUID CONTROLS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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December 5, 2024 |
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SANGAMESH Vs. STATE OF KARNATAKA
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January 8, 2024 |
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SANGAMESHWAR Vs. STATE OF KARNATAKA
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December 12, 2024 |
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SANGAMMA Vs. LALITA BAI
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August 30, 2024 |
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SANGANAGOUDA Vs. BHAGHAVAN CHAND
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April 4, 2024 |
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SANGAPPA Vs. SHARNAPPA
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March 18, 2024 |
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SANGEETA SUNKROL Vs. ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER
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October 16, 2024 |
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SANJANA RAGHUNATH Vs. KARNATAKA EXAMINATION AUTHORITY
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October 1, 2024 |
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SANJAY Vs. STATE OF KARNATAKA
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March 15, 2024 |
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SANJAY M PEERAPUR Vs. UNION OF INDIA
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January 5, 2024 |
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SANJEEVAYYA Vs. STATE OF KARNATAKA
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December 27, 2024 |
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SANNAMMA Vs. JAYASHEELAMMA
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January 11, 2024 |
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SANNAPPA Vs. STATE
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May 23, 2024 |
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SANNEERAPPA Vs. KUMARI MAHADEVAMMA
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February 6, 2024 |
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SANNEGOWDA Vs. STATE OF KARNATAKA
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June 24, 2024 |
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SANTHOSH KUMAR B S Vs. UCO BANK
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January 18, 2024 |
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SANTOSH M. BHANDARI Vs. INCOME TAX OFFICER
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March 20, 2024 |
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SANTOSH S.NAIK Vs. SPECIAL LAND ACQUISITION OFFICER
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April 4, 2024 |
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SARAVANA Vs. STATE
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August 2, 2024 |
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SARAVANA G. Vs. D.RAJU
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August 23, 2024 |
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SAROJA Vs. STATE OF KARNATAKA
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May 9, 2024 |
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SAROJINI Vs. SUJATHA SHETTY
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June 10, 2024 |
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SATHISH Vs. STATE OF KARNATAKA
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June 13, 2024 |
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SATHISH KUMAR Vs. STATE OF KARNATAKA
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January 12, 2024 |
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SATHISHA M.Y. Vs. STATE OF KARNATAKA
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March 14, 2024 |
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SATISH THOMBARE Vs. ADMINISTRATIVE COMMANDANT, STATION HEAQUARTERS
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October 14, 2024 |
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SATTEPPA NILAPPA ITNAL Vs. BASAWWA
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July 26, 2024 |
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SAVITHRI Vs. B. N. DAYANANDA
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January 29, 2024 |
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SAYED BURANUDDIN Vs. SYED AHAMAD
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March 21, 2024 |
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SAYYED ISHAQ Vs. D.RAMESH NAIK
|
December 18, 2024 |
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SECRETARY, BOARD OF MANAGEMENT Vs. SECTION OFFICER, NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
January 18, 2024 |
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SEEMA BHUTANI Vs. STATE BY MYSURU WOMEN POLICE STATION
|
February 8, 2024 |
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SEETHALAXMI Vs. STATE OF KARNATAKA
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February 7, 2024 |
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SEKAR POULTRY FEEDS Vs. ANNAPURNA ORGANICS PVT. LTD.
|
July 5, 2024 |
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SENDHIL KUMAR Vs. STATE OF KARNATAKA
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February 23, 2024 |
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SHABNAM PARVEEN AHMAD Vs. NIL
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March 26, 2024 |
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SHAHEJANA BEGUM Vs. MANAGING DIRECTOR, N.W.K.S.R.T.C
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June 4, 2024 |
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SHAHINA Vs. STATE OF KARNATAKA
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December 4, 2024 |
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SHAILESH Vs. STATE OF KARNATAKA
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April 3, 2024 |
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SHAKILA WILLIS Vs. STATE OF KARNATAKA
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November 15, 2024 |
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SHAKTI PRECISION COMPONENTS INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF LABOUR
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February 28, 2024 |
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SHAKUNTALAMMA Vs. B.L.PADMAVATHI
|
September 2, 2024 |
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SHANKARI PANDIYAN Vs. RAMACHANDRA MURTHY
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January 12, 2024 |
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SHANKARMURTHY Vs. STATE
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June 3, 2024 |
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SHANKRANAIKA Vs. STATE OF KARNATAKA
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June 26, 2024 |
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SHANKREPPA S/O NINGAPPA AHIRSANG Vs. STATE OF KARNATAKA
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April 2, 2024 |
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SHANTAPPA Vs. PADMARAJ PARISHAPPA MALLAPUR
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June 10, 2024 |
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SHANTAPPA Vs. STATE OF KARNATAKA
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January 8, 2024 |
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SHANTHALA Vs. SHIVARAM RAI M.
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July 10, 2024 |
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SHANTHALAKSHMI Vs. STATE OF KARNATAKA
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July 22, 2024 |
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SHANTHAMMA Vs. NAGAMMA
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May 27, 2024 |
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SHANY JOSE Vs. UNION OF INDIA
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June 4, 2024 |
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SHARADA N. SHANBHOGUE Vs. BHOJAPPA SALIAN
|
January 10, 2024 |
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SHARADAMMA Vs. SUSHEELAMMA
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September 30, 2024 |
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SHARATH CHANDRASEKHAR Vs. UNION OF INDIA
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February 14, 2024 |
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SHARATH KUMAR T. Vs. STATE OF KARNATAKA
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April 2, 2024 |
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SHARIFF CONSTRUCTIONS Vs. BRUHATH BANGALORE MAHANAGAR PALIKE
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February 22, 2024 |
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SHARNAMMA Vs. RENUKA
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January 25, 2024 |
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SHARUKH Vs. STATE OF KARNATAKA
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July 5, 2024 |
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SHASHANK V. Vs. STATE OF KARNATAKA
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October 9, 2024 |
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SHASHANKA J. SREEDHARA Vs. B.Z. ZAMEER AHMED KHAN
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April 25, 2024 |
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SHASHI KUMAR POOJARY Vs. STATE OF KARNATAKA
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October 21, 2024 |
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SHASHIKALA Vs. MUNIRAJA
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January 30, 2024 |
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SHASHIKALA Vs. STATE OF KARNATAKA
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April 5, 2024 |
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SHASHIKUMAR Vs. STATE OF KARNATAKA
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December 31, 2024 |
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SHASHIKUMAR C S Vs. STATE OF KARNATAKA
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June 27, 2024 |
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SHEENAPPA GOWDA Vs. RADHAKRISHNA N
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July 1, 2024 |
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SHEKAPPA POOJARI Vs. STATE OF KARNATAKA
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April 4, 2024 |
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SHIROMANI Vs. GODAVARI
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September 26, 2024 |
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SHIVA Vs. STATE
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April 25, 2024 |
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SHIVAKUMAR Vs. STATE OF KARNATAKA
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February 8, 2024 |
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SHIVAKUMAR D.B. Vs. STATE
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May 28, 2024 |
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SHIVALEELA Vs. SABANNA
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January 2, 2024 |
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SHIVAMMA Vs. AMBIKA
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June 20, 2024 |
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SHIVAMOGGA CITY MUNICIPAL CORP. Vs. DEPUTY COMMISSIONER
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May 28, 2024 |
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SHIVAMURTHY MURUGHA SHARANARU Vs. STATE OF KARNATAKA
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March 11, 2024 |
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SHIVANAND Vs. STATE OF KARNATAKA
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September 18, 2024 |
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SHIVANNA Vs. STATE OF KARNATAKA
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January 25, 2024 |
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SHIVANNA S. M. Vs. CANARA BANK
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November 19, 2024 |
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SHIVAPPA Vs. DEPUTY COMMISSIONER
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December 27, 2024 |
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SHIVAPPA Vs. STATE OF KARNATAKA
|
February 7, 2024 |
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SHIVAPPA H. Vs. STATE OF KARNATAKA
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July 31, 2024 |
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SHIVARAJ Vs. STATE OF KARNATAKA
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March 19, 2024 |
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SHIVARAJ TANGADAGI Vs. STATE OF KARNATAKA
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June 14, 2024 |
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SHIVARAJU Vs. IFFCO-TOKIO GENERAL INSURANCE
|
April 8, 2024 |
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SHOBA Vs. ANIL P.KUMAR
|
July 29, 2024 |
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SHOBHA RAJENDRA KATTIMANI Vs. RAJANI RAVINDRA KATTIMANI
|
November 7, 2024 |
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SHOBHA T.R. Vs. STATE OF KARNATAKA
|
June 6, 2024 |
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SHREE GARODI STEELS Vs. YOJAKA INDIA PVT. LTD.
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July 26, 2024 |
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SHREE RAMACHANDRAPURA MATH, GIRINAGAR, BENGALURU Vs. STATE OF KARNATAKA
|
January 23, 2024 |
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SHRI ADMAR MUTT KALIYA MARDANA KRISHNA DEVARU Vs. VISHALAKSHI
|
June 24, 2024 |
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SHRI MURLIDHARA Vs. STATE OF MAHARASHTRA
|
May 28, 2024 |
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SHRIDHAR K PUJAR Vs. STATE OF KARNATAKA
|
June 5, 2024 |
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SHRIDHAR K. PUJAR Vs. STATE OF KARNATAKA
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May 2, 2024 |
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SHRIRAM GENERAL INSURANCE CO. LTD Vs. MAMATHA
|
January 30, 2024 |
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SHRISHAIL Vs. STATE OF KARNATAKA
|
January 3, 2024 |
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SHRUTHI Vs. STATE OF KARNATAKA
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April 10, 2024 |
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SHWETHA S. Vs. GURURAJU B.
|
June 4, 2024 |
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SHYLAJA S. R. Vs. HAREESHA A.
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February 28, 2024 |
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SHYMOL SANTRA Vs. COMMISSIONER, BRUHATH BANGALORE MAHANAAGRA PALIKE
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October 4, 2024 |
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SIDDAPPA GURUSIDDAPPA DANDIN Vs. GADIGEPPA ALLAPPA HULIKATTI
|
February 5, 2024 |
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SIDDAPPA LATE MADEGOWDA Vs. BHALARAM PATEL
|
September 18, 2024 |
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SIDDARAJAPPA Vs. MAHADEVAMMA
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July 1, 2024 |
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SIDDARAJU Vs. STATE
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August 7, 2024 |
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SIDDARAMAIAH Vs. STATE OF KARNATAKA
|
February 6, 2024 |
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SIDDARAMAIAH Vs. STATE OF KARNATAKA
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September 24, 2024 |
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SIDDARANGAIAH Vs. GANGARANGAIAH
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October 24, 2024 |
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SIDDESH G.R. Vs. STATE
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June 26, 2024 |
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SIDLINGAYYA Vs. REVANSIDDAYYA
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July 12, 2024 |
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SIKANDAR Vs. STATE OF KARNATAKA
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February 14, 2024 |
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SMITHA RANI Vs. M. J. TARUN
|
July 3, 2024 |
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SMT. SHANTAWWA Vs. HANAMANT BHIMAPPA BHAJANTRI
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February 2, 2024 |
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SOBHA LIMITED Vs. STATE OF KARNATAKA
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April 5, 2024 |
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SOMALING Vs. STATE
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October 1, 2024 |
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SOMANATH Vs. STATE
|
October 9, 2024 |
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SOMASHEKAR Vs. STATE OF KARNATAKA
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April 25, 2024 |
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SOUTH WESTERN RAILWAY CATERING CONTRACTORS ASSOCIATION (REGD. ) Vs. UNION OF INDIA, THE MINISTRY OF RAILWAYS
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February 19, 2024 |
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SOWMYA S. Vs. INCOME TAX OFFICER WARD 7 (2) (1), BANGALORE
|
June 19, 2024 |
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SREERAMU V Vs. STATE OF KARNATAKA
|
August 6, 2024 |
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SRI ADICHUNCHANAGIRI MAHA SAMSTANA MUTT., RELIGIOUS TRUST Vs. STATE OF KARNATAKA
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January 18, 2024 |
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SRI ANTHARAGHATTAMMA WOMEN CONSUMERS SANGHA Vs. STATE OF KARNATAKA
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March 5, 2024 |
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SRI ANUDEEP Vs. STATE OF KARNATAKA
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January 12, 2024 |
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SRI BASU @ BASAVARAJ Vs. STATE OF KARNATAKA
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December 27, 2024 |
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SRI MALLAPPA PUDAKALKATTI Vs. STATE OF KARNATAKA
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April 22, 2024 |
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SRI SREENIVAS Vs. STATE OF KARNATAKA
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January 5, 2024 |
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SRI VIDYA VIJAYA THIRTHARU UTHARADHIKARI Vs. SRI VIDYA SHREESHA THIRTHARU MATADHIPATHI
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November 19, 2024 |
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SRIMANTHA Vs. STATE
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November 6, 2024 |
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SRINIVAS Vs. S.SAMBAIAH
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March 20, 2024 |
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SRINIVAS Vs. M.C.NARAYANASWAMY
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July 26, 2024 |
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SRINIVAS G. Vs. STATE OF KARNATAKA
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December 20, 2024 |
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SRINIVAS H. Vs. JAISHREE M.
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January 9, 2024 |
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SRIVIDYA C.G. Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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April 15, 2024 |
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STATE Vs. T.MANJUNATH
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July 26, 2024 |
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STATE Vs. LATHA H N
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November 11, 2024 |
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STATE OF KARNATAKA Vs. T.R.MANJUNATH
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October 30, 2024 |
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STATE OF KARNATAKA Vs. KALANDAR SHAFI
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December 13, 2024 |
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STATE OF KARNATAKA Vs. G.RAMACHARI
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December 6, 2024 |
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STATE OF KARNATAKA Vs. ASHRANI
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August 12, 2024 |
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STATE OF KARNATAKA Vs. UMADEVI HUNDEKAR
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July 12, 2024 |
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STATE OF KARNATAKA Vs. RAHUL SUNIL GOSAVI
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October 25, 2024 |
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STATE OF KARNATAKA Vs. MANJUNATH
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January 5, 2024 |
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STATE OF KARNATAKA Vs. NAGENDRA REDDY
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January 29, 2024 |
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STATE OF KARNATAKA Vs. SIDDARAM
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January 8, 2024 |
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STATE OF KARNATAKA Vs. N.M.ABDUL AZEEZ
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February 1, 2024 |
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STATE OF KARNATAKA Vs. GIREESH
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February 9, 2024 |
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STATE OF KARNATAKA Vs. MUDABIR
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January 8, 2024 |
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STATE OF KARNATAKA Vs. RAMAIAH REDDY
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May 28, 2024 |
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STATE OF KARNATAKA Vs. GANGADHARA
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February 13, 2024 |
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STATE OF KARNATAKA Vs. MANJUNATHA G L
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February 16, 2024 |
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STATE OF KARNATAKA Vs. PALLAVI BAR AND RESTAURANTS
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July 30, 2024 |
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STATE OF KARNATAKA Vs. KARUNA KUMAR
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June 12, 2024 |
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STATE OF KARNATAKA Vs. RUKODARA
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January 16, 2024 |
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STATE OF KARNATAKA Vs. NIRMALA T.
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December 20, 2024 |
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STATE OF KARNATAKA Vs. L DORAIRAJ
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February 13, 2024 |
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STATE OF KARNATKA Vs. G SEETHARAMAPPA
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September 13, 2024 |
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STEEL ROCKS INC Vs. BANGALORE ELEVATED TOLLWAY PVT. LTD.
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October 21, 2024 |
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STEPHEN RAJ Vs. ALWEENA A.
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January 3, 2024 |
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STONE HILL EDUCATION FOUNDATION Vs. UNION OF INDIA
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April 25, 2024 |
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SUBHRAMANYA BHAT Vs. REC LIMITED
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June 4, 2024 |
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SUDHA KATWA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, BENGALURU
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March 11, 2024 |
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SUDHABAI Vs. RASHMI V. RAO
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April 2, 2024 |
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SUDHAKARA S. SHETTY Vs. PUTTANANJJE GOWDA
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July 1, 2024 |
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SUFIYAN PASHA Vs. STATE OF KARNATAKA
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June 3, 2024 |
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SUGANDHA Vs. STATE OF KARNATAKA
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August 8, 2024 |
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SUGLAMMA Vs. KIRAN S.
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April 2, 2024 |
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SUJAL PHARMA Vs. KARNATAKA STATE MEDICAL SUPPLIES
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April 18, 2024 |
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SUJATA Vs. PANCHAYAT DEVELOPMENT OFFICER
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September 2, 2024 |
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SUJATHA Vs. SRINIVAS
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March 22, 2024 |
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SUJATHA M.K Vs. STATE OF KARNATAKA
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February 13, 2024 |
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SUJAY Vs. STATE OF KARNATAKA
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June 13, 2024 |
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SULEMANSAB ABDUL RAHEMAN SAB KANAKE Vs. CHIEF OFFICER, TOWN MUNICIPAL COUNCIL
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September 2, 2024 |
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SULTAN MOHIYUDDIN Vs. HABEEBUNNISSA
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April 25, 2024 |
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SUNANDA Vs. V SRINIVASA
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January 30, 2024 |
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SUNDARAMMA MANOHAR Vs. PAWAN LATE SHANKAR RAO
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September 10, 2024 |
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SUNIL ABRAHAM Vs. REETH ABRAHAM
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June 5, 2024 |
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SUNIL G. Vs. STATE OF KARNATAKA
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March 5, 2024 |
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SUNIL KUMAR Vs. STATE OF KARNATAKA
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March 4, 2024 |
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SUNIL PATIL Vs. STATE
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June 11, 2024 |
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SUNIL SANTOSH GANGEPUTRA Vs. STATE OF KARNATAKA
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April 4, 2024 |
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SURAJ Vs. STATE OF KARNATAKA
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April 2, 2024 |
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SURENDRA Vs. MALARKODI
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March 1, 2024 |
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SURESH Vs. STATE OF KARNATAKA
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April 1, 2024 |
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SURESH Vs. STATE OF KARNATAKA
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November 14, 2024 |
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SURESH Vs. STATE OF KARNATAKA
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March 4, 2024 |
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SURESH FAMILY TRUST Vs. G.KANNAPPA
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October 14, 2024 |
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SURESH HEBBAGILU Vs. STATE OF KARNATAKA
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April 30, 2024 |
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SURESH PAI Vs. JAYANTH PRABHU
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June 4, 2024 |
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SURESHA Vs. STATE OF KARNATAKA
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November 4, 2024 |
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SURESHA Vs. STATE OF KARNATAKA
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September 20, 2024 |
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SURESHGOUDA S. SATMAR Vs. STATE OF KARNATAKA
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January 12, 2024 |
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SURYA AND CO SITUATED AT BANGALORE TURF CLUB LIMITED Vs. STATE OF KARNATAKA
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April 30, 2024 |
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SURYA WIRES PRIVATE LIMITED Vs. KARNATAKA STATE RURAL LIVELIHOOD PROMOTION SOCIETY
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June 7, 2024 |
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SUSHEELA Vs. SRI KUMAR
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May 28, 2024 |
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SUSHIL KUMAR JINDAL Vs. REST HOUSE DEVELOPERS
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June 10, 2024 |
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SUSHMA W/O. SUNIL TELKAR Vs. SUNITA W/O. RAJMOHAN SUTRAVE
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August 23, 2024 |
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SWAPNA D/O MUNIRAJU Vs. STATE OF KARNATAKA
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May 29, 2024 |
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SWATHI Vs. STATE OF KARNATAKA
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June 10, 2024 |
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SWETHA L Vs. MANJUNATH P.V.
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February 8, 2024 |
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SYED ADIL BASHA QUADRI Vs. SYED AZADULLAH
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December 16, 2024 |
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SYED MANSOOR Vs. COMMISSIONER OF POLICE
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September 5, 2024 |
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SYED MOHAMMED HUSAAIN Vs. KARNATAKA STATE BOARD OF WAQF
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March 27, 2024 |
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SYED SAMEER AHMED Vs. STATE OF KARNATAKA
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June 19, 2024 |
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T BYREGOWA Vs. T MUKUNDA
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February 2, 2024 |
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T. B. JAYACHANDRA Vs. STATE OF KARNATAKA
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July 5, 2024 |
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T. NARAYANA REDDY Vs. NIRMALA
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February 19, 2024 |
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T. VENKATRAMANA BHAT Vs. SUBRAMANYA BHAT
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March 21, 2024 |
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T. YOUNIS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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January 22, 2024 |
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T.A.JAGADAMBA Vs. DEPUTY COMMISSIONER
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May 28, 2024 |
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T.BHARATHGOWDA Vs. STATE OF KARNATAKA
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May 28, 2024 |
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T.H. VISHWANATH Vs. BANGALORE METROPOLITAN TASK FORCE
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June 3, 2024 |
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T.H.MANJUNATHA Vs. G.D.SRIRANGAIAH
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October 22, 2024 |
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T.M.RUKSANA Vs. COMMISSIONER
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October 14, 2024 |
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T.N.CHANDRASHEKAR Vs. GOVERNMENT OF KARNATAKA
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July 4, 2024 |
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T.N.KUMARA Vs. STATE OF KARNATAKA
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August 31, 2024 |
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T.N.SUDHAKAR REDDY Vs. STATE OF KARNATAKA
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March 4, 2024 |
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T.NAGAPPAIAH NAVADA Vs. VENKATAPPA
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February 1, 2024 |
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T.NAGENDRA SETTY Vs. T.VISHWANATH SETTY
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February 1, 2024 |
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T.P. LATHAMANI Vs. STATE OF KARNATAKA
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December 30, 2024 |
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T.RAJANNA Vs. STATE
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September 2, 2024 |
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T.Y.SUBRAMANI Vs. DIVISIONAL CONTROLLER
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February 19, 2024 |
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TAJ WEST END HOTEL Vs. K VENKATESH
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October 28, 2024 |
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TANUSHREE Y. Vs. NAVEEN P
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July 3, 2024 |
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TARA SHANTILAL JAIN Vs. SHRIRAJ AHMED
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April 25, 2024 |
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TATA AIG GENERAL INSURANCE CO LTD. Vs. PRAMODA CHANDRA SARKAR
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February 23, 2024 |
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TATA AIG GENERAL INSURANCE CO. LTD Vs. SHIVAGANGAVVA
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August 2, 2024 |
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TATA TEA LIMITED Vs. JOINT DIRECTOR, ESIC
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March 1, 2024 |
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TATYASAHEB Vs. OPERATION EXECUTIVE, GHATAGE PATIL TRANSPORT LIMITED
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April 1, 2024 |
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TAVARAGI RAJSHEKHAR SHIVA PRASAD Vs. STATE OF KARNATAKA
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July 19, 2024 |
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THAJUDDIN Vs. STATE OF KARNATAKA
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April 25, 2024 |
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THAKUR INDUSTRIES Vs. STATE OF KARNATAKA
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January 11, 2024 |
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THANGAVELU R. Vs. SANTHOSH J.
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December 12, 2024 |
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THIMMAIAH Vs. HANUMAIAH
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August 23, 2024 |
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THIMMAMMA Vs. LAXMAMMA
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February 2, 2024 |
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THIMMAPPA Vs. BHARATHI
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March 13, 2024 |
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THIRTHAKUMAR K. Vs. DIVISIONAL CONTROLLER
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March 1, 2024 |
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THULSI BAI Vs. BHAKTA ANJENEYA TEMPLE TRUST
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July 24, 2024 |
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TIPPANNA Vs. ASSISTANT COMMISSIONER, BAILHONGAL
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January 31, 2024 |
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TIPPESWAMY SILK AND COTTON Vs. KARNATAKA SMALL INDUSTRIES MARKETING
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April 25, 2024 |
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TOUSIF Vs. NAAZ POULTRY TRADERS
|
December 5, 2024 |
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TOYOTA KIRLOSKAR MOTOR EMPLOYEES UNION Vs. STATE OF KARNATAKA
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February 7, 2024 |
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TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. INSURANCE OMBUDSMAN FOR THE STATE
|
July 4, 2024 |
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TRIVENI TURBINE LIMITED Vs. GOVERNMENT OF KARNATAKA
|
January 25, 2024 |
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TTK PROPERTY SERVICES PRIVATE LIMITED Vs. NIL
|
March 14, 2024 |
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TUKARAM SADASHIV CHAMBAR Vs. MALLU BABU CHAMBAR
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July 10, 2024 |
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TUNGABHADRA BOARD TUNGABHADRA DAM, HOSPET, KARNATAKA Vs. FERRO CONCRETE CONSTRUCTION (INDIA) PVT. LTD.
|
March 20, 2024 |
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U. AJAY KUMAR Vs. UNION OF INDIA
|
January 23, 2024 |
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U. DHANUSH Vs. STATE OF KARNATAKA
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July 2, 2024 |
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U. R. KANTHARAJU Vs. STATE
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January 30, 2024 |
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U.I. IBRAHIM Vs. B.R.BYRAPPA GOWDA
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April 15, 2024 |
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UBEDUR REHAMAN Vs. H.E. THIMMACHARI
|
April 1, 2024 |
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UDAYAKUMAR SHETTY Vs. SEETHARAMA SHETTY
|
October 16, 2024 |
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UDUPI POWER CORPORATION LIMITED Vs. ASSISTANT LABOUR COMMISSIONER
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April 4, 2024 |
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UEMSHA T.N. Vs. STATE OF KARNATAKA
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May 9, 2024 |
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UMESH D M Vs. MANJUNATH M.
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May 27, 2024 |
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UNION BANK OF INDIA Vs. STATE OF KARNATAKA
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November 13, 2024 |
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UNION OF INDIA Vs. HARCHARAN DASS GUPTA
|
April 22, 2024 |
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UNION OF INDIA Vs. SOUTH INDIAN SUGAR MILLS ASSOCIATION KARNATAKA
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September 26, 2024 |
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UNION OF INDIA Vs. AUSTINE EAPEN ANCHERIL
|
June 22, 2024 |
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UNION OF INDIA Vs. A.MOHAN
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December 6, 2024 |
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UNION OF INDIA Vs. L.KRISHNAMURTHY
|
July 8, 2024 |
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UNITED BREWERIES (HOLDINGS) LTD Vs. HDFC LTD
|
February 6, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KUMARI SUPRITA ACHARI
|
February 21, 2024 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURESH
|
August 30, 2024 |
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UPPINANGADY CO-OP AGRICULTURAL SOCIETY LIMITED Vs. STATE OF KARNATAKA
|
August 8, 2024 |
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UTTAM Vs. DATTATREYA
|
February 12, 2024 |
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V. KRISHNAMURTHY Vs. H.V. NAGARAJ
|
January 31, 2024 |
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V. MUNIRAJU Vs. STATE
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November 15, 2024 |
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V. RAMADEVI Vs. STATE OF KARNATAKA
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June 19, 2024 |
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V.AKSHITHA Vs. B.S.ARUN KUMAR
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June 4, 2024 |
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V.GOPINATH PADIYAR Vs. STATE
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July 5, 2024 |
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V.P.ENTERPRISES Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES
|
September 25, 2024 |
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V.R. RAJESH Vs. DIRECTORATE OF ENFORCEMENT
|
November 23, 2024 |
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V.VARSHITH Vs. STATE OF KARNATAKA
|
June 21, 2024 |
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V.YOGISH Vs. MASTER MANVITH
|
June 3, 2024 |
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VAIBHAVARAJ UTSAV Vs. STATE
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July 9, 2024 |
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VALLABHA DINAKAR BHAT PUJARI Vs. STATE OF KARNATAKA
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June 7, 2024 |
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VANI. M Vs. YALLAPPA SHRIMANTH NAVI
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July 8, 2024 |
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VARALAKSHIMI Vs. STATE OF KARNATAKA
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August 12, 2024 |
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VARUN C Vs. STATE OF KARNATAKA
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February 19, 2024 |
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VARUN CHOPRA AN INDIAN, HINDU Vs. SHYAM SUNDER CHOPRA AND SONS HUF, TRADING AS SHYAM TRADERS
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March 28, 2024 |
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VARUN KUMAR Vs. STATE OF KARNATAKA
|
April 18, 2024 |
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VASANTHI RAMDAS PAI Vs. INCOME TAX OFFICER
|
February 12, 2024 |
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VASANTHRAO Vs. DEPUTY COMMISSIONER
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October 1, 2024 |
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VATAL NAGARAJ Vs. STATE
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February 2, 2024 |
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VEENA H.S. Vs. STATE OF KARNATAKA
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January 22, 2024 |
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VEERABASAYYA GADIGEYYA GUDI Vs. STATE OF KARNATAKA
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May 9, 2024 |
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VEERABHADRA SWAMY S. Vs. STATE OF KARNATAKA
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June 10, 2024 |
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VEERANAGOUDA Vs. SANNA HANUMAPPA
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February 29, 2024 |
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VEERBHADRA Vs. STATE
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February 15, 2024 |
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VEERESH Vs. STATE OF KARNATAKA
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February 12, 2024 |
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VENAKATARAYAPPA Vs. STATE OF KARNATAKA
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February 19, 2024 |
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VENKAT REDDY Vs. RAMESH SULTANPUR
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February 7, 2024 |
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VENKATALAKSHMAMMA Vs. MUNIYAMMA
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June 10, 2024 |
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VENKATALAKSHMI P. Vs. STATE OF KARNATAKA
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September 2, 2024 |
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VENKATAPPA K.G. Vs. J.MANJUNATH
|
November 13, 2024 |
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VENKATARAJ Vs. STATE OF KARNATAKA DEPARTMENT OF HOME
|
September 20, 2024 |
|
VENKATARAMANAIAH Vs. STATE
|
July 29, 2024 |
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VENKATASWAMAPPA Vs. HEMANTHKUMAR
|
July 26, 2024 |
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VENKATESH Vs. STATE OF KARNATAKA
|
January 11, 2024 |
|
VENKATESH Vs. STATE OF KARNATAKA
|
October 9, 2024 |
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VENKATESH Vs. C.KENCHAIAH
|
April 15, 2024 |
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VENKATESH T. Vs. STATE OF KARNATAKA
|
May 9, 2024 |
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VENKATESHA Vs. STATE OF KARNATAKA
|
November 15, 2024 |
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VENKATESHWARA BUILDERS Vs. NAGARAJA G.
|
August 5, 2024 |
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VENKATESHWARA PROFESSIONAL FISHERMEN CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
|
January 5, 2024 |
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VIDYA Vs. RASHMI V. ARADHYA
|
March 5, 2024 |
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VIDYA SACHITANAND SUVARNA Vs. STATE
|
June 25, 2024 |
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VIDYAVATHI U. PATIL Vs. STATE OF KARNATAKA
|
March 26, 2024 |
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VIGNESH VENKATARAMAN Vs. AMARANATH SHYAMANOOR SRINIVAS
|
July 26, 2024 |
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VIJAYA Vs. ANANTHA GUMMANI
|
November 26, 2024 |
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VIJAYA BANK Vs. M.RAVINDRA SHETTY
|
June 4, 2024 |
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VIJAYA KUMAR BEDI Vs. NEW TAJ MAHAL CAFE PVT. LTD.
|
February 16, 2024 |
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VIJAYRAJ SURANA Vs. C.B.I
|
April 15, 2024 |
|
VIKRAM R. NAYAK Vs. STATE OF KARNATAKA
|
February 16, 2024 |
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VINAY KUMAR Vs. STATE OF KARNATAKA
|
July 1, 2024 |
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VINAY RAJASHEKARAPPA KULKARNI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 8, 2024 |
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VINITHA Vs. STATE OF KARNATAKA
|
July 5, 2024 |
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VINOD KUMAR Vs. STATE OF KARNATAKA
|
June 26, 2024 |
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VISHAL INFRASTRUCTURE Vs. AKSHAR K MURTHY
|
May 7, 2024 |
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VISHWANATH Vs. STATE OF KARNATAKA
|
September 30, 2024 |
|
VISHWANATH NIRVENEPPA BURJI Vs. UMESH
|
December 5, 2024 |
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VITHAL S/O HAJAPPA LAMANI Vs. YANKAMMA W/O CHIDAMBAR KULKARNI
|
April 15, 2024 |
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VITLA GRAMEENA SAHAKARI BANK LTD Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETY
|
June 10, 2024 |
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VITTAL Vs. STATE OF KARNATAKA
|
June 11, 2024 |
|
VIVEK JAIN Vs. DEPUTY COMMISSIONER
|
June 4, 2024 |
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WALIALLAH Vs. KARNATAKA STATE BOARD OF AUQAF
|
September 4, 2024 |
|
WASEEM AKRAM Vs. POLICE SUB INSPECTOR
|
August 9, 2024 |
|
X Vs. STATE OF KARNATAKA
|
December 20, 2024 |
|
XXX Vs. AZIM PREMJI UNIVERSITY
|
July 23, 2024 |
|
XXXX Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
|
February 28, 2024 |
|
XXXXXXXXXX Vs. STATE OF KARNATAKA
|
June 28, 2024 |
|
Y.G.RAJESH Vs. M.RAMYA
|
February 8, 2024 |
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YADHU KUMAR R. Vs. STATE OF KARNATAKA
|
July 19, 2024 |
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YALLAPPA Vs. STATE OF KARNATAKA
|
June 19, 2024 |
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YALLAPPA Vs. STATE OF KARNATAKA
|
May 9, 2024 |
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YALLAPPA NARASAPPA BALASINA Vs. STATE OF KARNATAKA
|
June 24, 2024 |
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YALLAPPA S/O VITTAL KOLHAR Vs. STATE OF KARNATAKA
|
June 26, 2024 |
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YALLAVVA DANGE Vs. STATE OF KARNATAKA
|
May 31, 2024 |
|
YARHIA ZEHRA Vs. STATE
|
March 27, 2024 |
|
YASHODAMMA Vs. PREMAMMA
|
May 30, 2024 |
|
YASHODHA Vs. SENIOR DIVISIONAL CONTROLLER
|
March 19, 2024 |
|
YASHODHA Vs. STATE
|
January 2, 2024 |
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YATHIRAJU Vs. DEPUTY COMMISSIONER
|
March 22, 2024 |
|
YATHISH. M. G. Vs. STATE OF KARNATAKA
|
March 20, 2024 |
|
YAYA @ YAHAYHA Vs. STATE
|
June 14, 2024 |
|
YESHODA Vs. PRAVEEN
|
February 21, 2024 |
|
YOGITHA S. Vs. ANANTH KUMAR K. G.
|
February 23, 2024 |
|
YOUNG MENS CHRISTIAN ASSOCIATION Vs. JOHN KENNEDY
|
January 20, 2024 |
|
YUNUS AHMED Vs. STATE OF KARNATAKA
|
May 2, 2024 |
|
ZOHRA JABEEN Vs. STATE OF KARNATAKA
|
December 5, 2024 |
|
ZUBEIDA Vs. UDUPI TALUK PROTESTANT CHRISTIAN CREDIT CO-OP SOCIETY LTD.
|
January 5, 2024 |
LOGIN