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3M INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES (LEGAL)
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March 2, 2021 |
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A V AMARNATHAN ADVOCATE (PARTY IN PERSON) Vs. STATE OF KARNATAKA
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September 7, 2021 |
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A. ALAM PASHA Vs. ADDL CHIEF METROPOLITAN MAGISTRATE
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February 10, 2021 |
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A. K. SIDDALINGAPPA S/O. ANJANAPPA Vs. SYNDICATE BANK
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February 26, 2021 |
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A. L. JAYARAMU Vs. STATE OF KARNATAKA
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July 27, 2021 |
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A. MANOJKUMAR Vs. A. JAYASHREE
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September 27, 2021 |
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A. P. JAYA PRAKASH Vs. T. R. RAJU
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June 28, 2021 |
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A. S. GIRIGOWDAR Vs. GIRIJA K. S.
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January 28, 2021 |
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A.ALAM PASHA Vs. MURUGESH R. NIRANI
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March 17, 2021 |
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A.K.CHIKKAVEERAPPA Vs. ASSISTANT COMMISSIONER
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October 1, 2021 |
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A.N.PARAMESHA Vs. GURUSALA SUDHAKAR
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June 24, 2021 |
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A.P. VELAYUDHAN Vs. MARATTUKULAM M.K
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April 16, 2021 |
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A.RAHMATHULLA Vs. MUNICIPAL COUNCIL
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June 2, 2021 |
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AADAPPA Vs. STATE OF KARNATAKA
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July 31, 2021 |
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AADYAARUSH POWER PROJECTS PVT. LTD. Vs. STATE OF KARNATAKA
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September 20, 2021 |
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AAYAPPA Vs. R.KULWANT SINGH
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July 1, 2021 |
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ABDUL KHADER Vs. KARNATAKA STATE BOARD
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September 14, 2021 |
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ABDUL KHADER Vs. SADATH ALI SIDDIQUI & ANOTHER
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November 30, 2021 |
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ABDUL RAHIM ABDUL KAREEM Vs. COMMISSIONER OF CUSTOMS
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October 29, 2021 |
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ABDUL RAHMAN Vs. G.A. MANSOOR ALAM KHAN
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October 7, 2021 |
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ABDUL RAHMANSAB Vs. CHIEF ENGINEER,KNNL
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July 22, 2021 |
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ABDUL REHAMAN Vs. STATE OF KARNATAKA
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September 27, 2021 |
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ABDUL RIYAZ Vs. STATE OF KARNATAKA
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December 14, 2021 |
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ABDUL SALEEM S/O ABDUL MANNAN Vs. MASJID-E-VAKKALGERA
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September 13, 2021 |
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ABDUL WAHAB Vs. RAHAMATHUNNISSA
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March 19, 2021 |
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ABDUL WAHAB SHARIF Vs. SIDDALINGE GOWDA
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June 28, 2021 |
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ABDULKHADAR Vs. STATE OF KARNATAKA
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December 9, 2021 |
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ABDULLA KHAN Vs. STATE OF KARNATAKA
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November 29, 2021 |
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ABDULRAZAQ Vs. M.N. GADAGKAR
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June 11, 2021 |
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ABRAR Vs. STATE OF KARNATAKA
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April 15, 2021 |
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ACC LIMITED Vs. STATE OF KARNATAKA
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September 20, 2021 |
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ADAPPA BANDU MAGADUM Vs. RAMESH BHIMARAO SINDAGI
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February 11, 2021 |
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ADARSH DEVELOPERS Vs. SUMAN RUPANAGUDI
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June 30, 2021 |
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ADINARAYANASHETTY Vs. PRINCIPAL SECRETARY
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September 30, 2021 |
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ADITYA AGARWAL SON OF BRIGADIER MOHAN KUMAR AGARWAL Vs. STATE OF KARNATAKA
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January 15, 2021 |
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ADVOCATES ASSOCIATION BENGALURU (R) Vs. STATE OF KARNATAKA
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September 30, 2021 |
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AFRIN D/O. GUDUSAB NAIKWADI Vs. DADAPEER S/O BUDANSAB KHUDAVAND
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June 23, 2021 |
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AFSANA Vs. SIDDAVEERAIAH M.
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June 22, 2021 |
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AGAS MOHAMMED KHAN Vs. STATE OF KARNATAKA
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June 14, 2021 |
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AIR INDIA LIMITED Vs. STATE OF KARNATAKA
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February 26, 2021 |
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AIRPORTS AUTHROITY EMPLOYEES UNION Vs. UNION OF INDIA
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September 14, 2021 |
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AJAY ALIAS RANGASWAMY Vs. STATE OF KARNATAKA
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October 29, 2021 |
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AJAY GUPTA Vs. BANAKAR MANJUNATH
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February 26, 2021 |
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AJIT Vs. STATE OF KARNATAKA
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September 8, 2021 |
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AJJEGOWDA Vs. LATHA
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September 8, 2021 |
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AKASH SETHI Vs. UNION OF INDIA
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April 16, 2021 |
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AKHIL HRISHIKESH SHARMA Vs. SURESH S.RACHANNAVAR
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September 21, 2021 |
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AKSHAY Vs. STATE OF K.T.J. NAGAR POLICE DAVANAGERE
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April 17, 2021 |
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AKSHAY CLUB Vs. STATE OF KARNATAKA
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September 23, 2021 |
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ALEKHYA PONNEKANTI Vs. UNION OF INDIA
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November 8, 2021 |
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ALEX PINTO Vs. FLORINE MORAS
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August 6, 2021 |
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ALIRAZA Vs. STATE OF KARNATAKA
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August 10, 2021 |
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ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. ANANTHU K.M
|
June 1, 2021 |
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ALL INDIA UNION BANK OFFICERS FEDERATION Vs. UNION BANK OF INDIA
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December 1, 2021 |
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ALLABAKSHI Vs. STATE OF KARNATAKA
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March 2, 2021 |
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ALLAPPA S/O.SIDDAPPA HOSUR Vs. SUMITRA, W/O. SIDDAPPA HOSUR
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September 23, 2021 |
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ALLAUDIN KASHIM PINJAR Vs. BALRAM GOVIND CHAVAN S/O GOVIND CHAVAN
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July 28, 2021 |
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AMANATH CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (ICDP).
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February 23, 2021 |
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AMARANNA Vs. SUNANDA
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June 10, 2021 |
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AMAZON SELLER SERVICES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INIDA
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June 11, 2021 |
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AMBADAS S/O. TUKARAM KOLLI Vs. STATE OF KARNATAKA
|
September 1, 2021 |
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AMBASA PEETAMBARSA Vs. EXECUTIVE ENGINEER
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August 30, 2021 |
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AMBRESH, S/O SHANKRAPPA SHANENOUR Vs. STATE OF KARNATAKA
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November 19, 2021 |
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AMBUBAI PAVAR Vs. MALLESH
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June 23, 2021 |
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AMBUJA Vs. Y. MAHAMMED RAFIQ
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June 21, 2021 |
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AMBUJAMMA Vs. LAKSHMIDEVAMMA
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November 17, 2021 |
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AMIT HUSENSAB NADAF Vs. STATE OF KARNATAKA
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August 2, 2021 |
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AMIT MALLIKARJUN VANNUR Vs. STATE OF KARNATAKA
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August 30, 2021 |
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AMITABH SINHA Vs. SUNITA MOTWANI
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January 13, 2021 |
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AMITH R. REDDY Vs. ASHA .L
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June 25, 2021 |
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AMITH S/O. GOVINDA Vs. STATE OF KARNATAKA
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October 21, 2021 |
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AMRUTHESH N. P. Vs. STATE OF KARNATAKA
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March 10, 2021 |
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ANAJI Vs. BAPU SAHEB
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June 22, 2021 |
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ANAND Vs. STATE OF KARNATAKA
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February 16, 2021 |
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ANAND Vs. ANIL
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March 4, 2021 |
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ANAND Vs. STAE
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December 1, 2021 |
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ANAND KUMAR Vs. STATE OF KARNATAKA
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May 12, 2021 |
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ANAND PRABHAKAR MURGOD Vs. STATE OF KARNATAKA
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March 9, 2021 |
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ANAND R. Vs. STATE OF KARNATAKA
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September 24, 2021 |
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ANAND RAMESH NAIK Vs. STATE OF KARNATAKA
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March 8, 2021 |
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ANANDA GOWDA Vs. NAGAMMA
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June 7, 2021 |
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ANANTHASWAMY Vs. STATE OF KARNATAKA
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March 2, 2021 |
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ANANYA R. SHETTY Vs. DEAN, NATIONAL INSTITUTE OF TECHNOLOGY
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October 8, 2021 |
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ANASUYA Vs. KASTUREWWA
|
March 23, 2021 |
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ANHEUSER BUSCH INBEV INDIA LIMITED Vs. EAST GODAVARI BREWERIES PRIVATE LIMITED
|
March 31, 2021 |
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ANHEUSER BUSCH INBEV INDIA LIMITED Vs. SCARPE MARKETING PVT. LTD.
|
December 22, 2021 |
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ANI TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
December 20, 2021 |
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ANIL Vs. STATE OF KARNATAKA
|
October 28, 2021 |
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ANIL ANNASAHEB PATIL Vs. STATE OF KARNATAKA
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September 8, 2021 |
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ANIL KUMAR B.H. Vs. LOKAYUKTA POLICE
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November 25, 2021 |
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ANIL PURUSHOTHAM GUJJAR @ MEHTS Vs. LAND TRIBUNAL
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September 21, 2021 |
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ANIL S/O DHONDIBA PANDRE Vs. STATE OF KARNATAKA
|
September 23, 2021 |
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ANIRUDH V. KONNUR Vs. STATE OF KARNATAKA
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July 29, 2021 |
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ANISH MOHAMMED RAWTHER Vs. DEPUTY DIRECTOR
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January 3, 2021 |
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ANITA Vs. MAHESH
|
June 29, 2021 |
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ANITA H. Vs. V. N. JAYA
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June 17, 2021 |
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ANITHA Vs. M. MAHALINGA
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November 25, 2021 |
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ANJANADEVI Vs. DUDANI EXPORTERS PVT LTD
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July 22, 2021 |
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ANJANAMURTHY Vs. STATE OF KARNATAKA
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April 15, 2021 |
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ANKITA Vs. NITIN KUMAR
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July 7, 2021 |
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ANNAPPA Vs. STATE OF KARNATAKA
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February 17, 2021 |
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ANNAPPA Vs. STATE OF KARNATAKA
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February 4, 2021 |
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ANNAPPA APPASAB KICHADE Vs. STATE OF KARNATAKA
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November 26, 2021 |
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ANNAPURNAVVA Vs. PARVATEVVA
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July 7, 2021 |
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ANNASAHEB Vs. STATE OF KARNATAKA
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June 21, 2021 |
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ANSARI MOHAMMED LAIQUDDIN Vs. STATE OF KARNATAKA
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March 12, 2021 |
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ANSU Vs. STATE OF KARNATAKA
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March 8, 2021 |
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ANUSHA S.R. Vs. STATE OF KARNATAKA
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January 4, 2021 |
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ANUSUYA Vs. NAGESH K.
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March 1, 2021 |
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ANUSUYA Vs. STATE OF KARNATAKA
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April 17, 2021 |
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ANUSUYADEVI Vs. SUNKAPPA
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June 17, 2021 |
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ANWAR Vs. STATE OF KARNATAKA
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June 17, 2021 |
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ANWAR Vs. STATE OF KARNATAKA
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September 29, 2021 |
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APOORVI DIAS Vs. STATE OF KARNATAKA
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June 2, 2021 |
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APPAYYA Vs. DEPUTY COMMISSIONER
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August 30, 2021 |
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APPLE SPIRE INDIA LLP Vs. CANARA BANK
|
September 8, 2021 |
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APPU Vs. SANJAY
|
October 21, 2021 |
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APPU Vs. STATE OF KARNATAKA
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April 15, 2021 |
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ARATHI Vs. RELIANCE GENERAL INS. CO. LTD.
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June 25, 2021 |
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ARAVINDA M. A. Vs. STATE OF KARNATAKA
|
March 8, 2021 |
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ARAVINDA THAYYAR GIRLS HIGH SCHOOL Vs. L.VIDYAVATHI
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March 1, 2021 |
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ARJAV DEEPAK MEHTA Vs. STATE OF KARNATAKA
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March 29, 2021 |
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ARJUN Vs. STATE OF KARNATAKA
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November 18, 2021 |
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ARJUN KUNTAGOA L Vs. STATE OF KARNATAKA
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June 22, 2021 |
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ARJUN MALLAPPA HADAPAD Vs. ARJUN PARAPPA HADAPAD
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September 8, 2021 |
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ARRK TOOLING SERMO INDIA PVT. LTD. Vs. INDIRA N. KATTI
|
July 15, 2021 |
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ARSHADALI GOVE Vs. STATE OF KARNATAKA
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September 30, 2021 |
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ARUN Vs. STATE OF KARNATAKA
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July 19, 2021 |
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ARUN KUMAR Vs. STATE OF KARNATAKA
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June 25, 2021 |
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ARUN KUMAR Vs. STATE OF KARNATAKA
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October 25, 2021 |
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ARUN KUMAR M Vs. RESERVE BANK OF INDIA / KOTAK MAHINDRA BANK
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November 16, 2021 |
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ARUN MANORAJ R Vs. STATE OF KARNATAKA
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April 20, 2021 |
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ARUN S/O DUNDAPPA GOLABHAVI Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
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September 8, 2021 |
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ARUNMANORAJ R. Vs. STATE OF KARNATAKA
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March 26, 2021 |
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ASHISH KRISHNASWAMY Vs. MONEY FOCUS INFRASTRUCTURE PRODUCTS PRIVATE LIMITED
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February 11, 2021 |
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ASHOK Vs. THE STATE OF KARNATAKA
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February 9, 2021 |
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ASHOK Vs. STATE OF KARNATAKA
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April 20, 2021 |
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ASHOK Vs. STATE OF KARNATAKA
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June 28, 2021 |
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ASHOK C. R. Vs. STATE OF KARNATAKA
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March 17, 2021 |
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ASHOK HANAMANTHAPPA BADAMI Vs. STATE OF KARNATAKA
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March 24, 2021 |
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ASHOK KUMAR MISHRA Vs. STATE OF KARNATAKA
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October 12, 2021 |
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ASHOK S/O. SHIVARUDRAPPA DALAGAR Vs. PRAKASH S/O. MURIGEPPA SAVANUR
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September 22, 2021 |
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ASHOKA @ BHARATH S/O MANI Vs. STATE OF KARNATAKA
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October 29, 2021 |
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ASHRAF ALI Vs. STATE
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April 16, 2021 |
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ASHRAF ALI I BHADGANVI Vs. STATE OF KARNATAKA
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July 30, 2021 |
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ASIATIC CLINICAL RESEARCH PVT. LTD. Vs. UNION OF INDIA AND ORS.
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February 24, 2021 |
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ASIF FARUK KADAWALA Vs. STATE
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April 20, 2021 |
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ASIF KOYA Vs. DURGA CONSTRUCTION COMPANY
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June 22, 2021 |
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ASLAM MOHAMMED Vs. STATE OF KARNATAKA
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January 6, 2021 |
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ASSOCIATION OF INDIA SCHOOLS Vs. STATE OF KARNATAKA
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September 16, 2021 |
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ASWATHANARAYANA Vs. LOKESH
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February 19, 2021 |
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ATAL BIHARI VAJPAYEE Vs. DEEPAK H.R.
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November 25, 2021 |
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AVINASH SUBRAMANYAM Vs. M/S. SHIMBU IMPORTS AND EXPORTS(P) LTD.
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March 23, 2021 |
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AYISA Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.
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January 12, 2021 |
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AZIM HASHAM PREMJI Vs. INDIA AWAKE FOR TRANSPARENCY MAINTAINED AT REGISTRAR OF COMPANIES
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January 18, 2021 |
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B S RAJESHWARI Vs. STATE OF KARNATAKA
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February 4, 2021 |
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B. BHOGANANJAPPA S/O. LATE DODDA BHOGAPPA Vs. STATE
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February 12, 2021 |
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B. K. ARUNA Vs. PAPIREDDY N.
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March 26, 2021 |
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B. K. KALAGHATAGI Vs. SECRETARY, DEPARTMENT OF FINANCE
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March 2, 2021 |
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B. L. CHANDRAKALA Vs. K. N. RAVI KUMAR S/O. VEMANNA
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February 6, 2021 |
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B. M. DEVAIAH Vs. C. P. MUTHANNA
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February 15, 2021 |
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B. M. VENKATA REDDY Vs. SRI RIYAZ AHMED
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July 28, 2021 |
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B. MALLESH Vs. STATE OF KARNATAKA
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July 23, 2021 |
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B. NAGAPPA Vs. KATTEPPA
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March 6, 2021 |
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B. NATARAJCHAR Vs. KANTHARAJU R.
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August 3, 2021 |
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B. P. NAGARAJ Vs. B. P. NANJAPPA
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March 4, 2021 |
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B. RAMACHARY Vs. GOVERNMENT OF INDIA
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March 23, 2021 |
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B. RAMAIAH Vs. B. NAYANAPPA
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December 1, 2021 |
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B. RAMANATHA RAI Vs. RAHIM UCHIL
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September 7, 2021 |
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B. RANGASWAMY Vs. STATE OF KARNATAKA
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June 25, 2021 |
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B. S. NAGARAJAIAH Vs. STATE OF KARNATAKA
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June 23, 2021 |
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B. S. RAMASWAMY Vs. STATE OF KARNATAKA
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January 13, 2021 |
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B. S. SUBBEGOWDA Vs. P. P. PRAMOD
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July 9, 2021 |
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B. S. YEDDYURAPPA Vs. STATE OF KARNATAKA
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January 5, 2021 |
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B. SUMITHRA RAO Vs. SNEHA
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December 10, 2021 |
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B. V. BYRE GOWDA S/O VENKATE GOWDA Vs. NISAR AHMED S/O NAZEER AHMED
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September 20, 2021 |
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B.ANAND Vs. RASHMI R. ANAND
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February 6, 2021 |
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B.E.MANU Vs. UNION OF INDIA
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January 27, 2021 |
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B.G.CHETHAN Vs. STATE OF KARNATAKA
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September 7, 2021 |
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B.H. PRAKASH Vs. STATE
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October 23, 2021 |
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B.H.NARAYANASWAMY Vs. KARNATAKA POWER TRANSMISSION
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March 9, 2021 |
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B.K. ANANDA Vs. PARVATHAMMA
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January 13, 2021 |
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B.K. PADMANABHA REDDY Vs. STATE OF KARNATAKA
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April 15, 2021 |
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B.L. RAVINDRANATH Vs. STATE OF KARNATAKA
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May 27, 2021 |
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B.LAKSHMANA Vs. T.MAHALINGAIAH
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October 29, 2021 |
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B.LAXMIDEVI S. RAO Vs. B.R. PRAKASH
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October 7, 2021 |
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B.M. NAGARAJU Vs. K.L SUBRAMANYA
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January 7, 2021 |
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B.M.KOTRAMMA Vs. STATE OF KARNATAKA
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September 14, 2021 |
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B.N.MANJUNATH Vs. H.N.ABISHEKGOWDA
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June 22, 2021 |
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B.N.NAVEEN KUMAR Vs. YELAHANKA MERCHANTS FINANCE COMPANY
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February 12, 2021 |
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B.R. MANJUNATH Vs. STATE OF KARNATAKA
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August 26, 2021 |
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B.R. PRABHAKARA Vs. STATE OF KARNATAKA
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April 19, 2021 |
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B.RANGANATHA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
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July 27, 2021 |
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B.S.MANJUNATHA Vs. BHASKAR SHETTY
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April 16, 2021 |
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B.S.PRABHAKAR Vs. D.RANGAPPA ALIAS PUTTANNA
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November 12, 2021 |
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B.V. SHIVASWAMY Vs. GOVERNMENT OF KARNATAKA
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April 15, 2021 |
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BABA Vs. STATE OF KARNATAKA
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March 2, 2021 |
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BABA BALVINDER SINGHJI Vs. NARENDRAPAL KAUR
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June 22, 2021 |
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BABULAL Vs. STATE OF KARNATAKA
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June 22, 2021 |
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BAGALKOT TOWN DEVELOPMENT AUTHORITY Vs. MALLKIARJUN C. CHARANTIMATH
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June 14, 2021 |
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BAITHKOL BANDHARU NIRASHRITHARA Vs. CHIEF EXECUTIVE OFFICER
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July 29, 2021 |
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BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. JANARDHAN
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June 7, 2021 |
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BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD. Vs. JAYALAKSHMAMMA
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July 27, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHRIKANT DATTATRAYA PATIL
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June 24, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VANDANA ANIL RAVAN
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June 25, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KALIDAS
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June 28, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAVI NAIK B @ RAVI NAIKA
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March 29, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. RAJU
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July 26, 2021 |
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BAJAJ ALLIANZ, GENERAL INSURANCE COMPANY LTD. Vs. HARI
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July 26, 2021 |
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BAJJANNA Vs. B.BAIREGOWDA
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October 8, 2021 |
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BALABHIM Vs. MAHADEV BAPURAO CHAVARE
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July 9, 2021 |
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BALAJI NAIK Vs. STATE
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June 23, 2021 |
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BALAKRISHNAN Vs. L. NAGENDRA
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June 23, 2021 |
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BALARAJA Vs. STATE BY JAGALUR POLICE STATION
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April 16, 2021 |
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BALAWWA BASAPPA HANABAR Vs. KENCHAPPA YALLAPPA BANAPPANAVAR
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June 23, 2021 |
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BALKISHAN BOOB S/O. LATE JAIKISHAN BOOB Vs. BANK OF MAHARASHTRA
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February 25, 2021 |
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BALU Vs. THE LAND TRIBUNAL
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February 23, 2021 |
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BANDENAWAJ S/O. ABDULSAB JAMADAR Vs. STATE OF KARNATAKA
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December 23, 2021 |
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BANGALORE CITY CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF KARNATAKA
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March 30, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. DODDALAKKAPPA
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February 17, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. VANAJA MUNIREDDY
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June 21, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. CHAMUNDESHWARI
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June 24, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. L. CHANDRASHEKAR
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June 30, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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March 1, 2021 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. OFFSHORE HOLDINGS PVT LTD
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April 7, 2021 |
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BANGALORE ELECTRICITY SUPPLY COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2)
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January 27, 2021 |
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BANGALORE FRUIT COMMISSION AGENTS ASSOCIATION Vs. SPECIAL AGRICULTURAL MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA
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June 22, 2021 |
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BANGALORE METRO RAIL
CORPORATION LIMITED (BMRCL) Vs. B. A. INDIRAMMA
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April 12, 2021 |
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BANGALORE TURF CLUB LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY THE PRINCIPAL SECRETARY FINANCE DEPARTMENT
|
June 2, 2021 |
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BANGALORE TURF CLUB LIMITED, BANGALORE Vs. STATE INFORMATION COMMISSIONER
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January 13, 2021 |
|
BANGALORE WATER SUPPLY AND SEWEAGE BOARD Vs. AMBARISH KUMAR S.
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March 30, 2021 |
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BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. STATE OF KARNATAKA, DEPARTMENT OF INDUSTRIES AND COMMERCE
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June 21, 2021 |
|
BANK OF BARODA Vs. KARNATAKA SOLAR POWER DEVELOPMENT CORPORATION LIMITED
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November 23, 2021 |
|
BANK OF BARODA Vs. DR. BAVAGUTHU RAGHURAM SHETTY
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April 17, 2021 |
|
BASALINGAPPA Vs. ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER
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June 25, 2021 |
|
BASALINGAPPA S/O. MALLIKARJUN Vs. SPECIAL LAND ACQUISITION OFFICER
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August 24, 2021 |
|
BASAMMA Vs. STATE OF KARNATAKA
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December 1, 2021 |
|
BASAMMALATE SHANKARAPPA Vs. MOHAMMED GHOUSE PEER
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May 31, 2021 |
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BASANAGOUDA Vs. SHASHIKANT
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January 13, 2021 |
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BASANAGOUDA @ BASAVARAJ Vs. STATE OF KARNATAKA
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November 19, 2021 |
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BASANTH K.B.S/O BALACHANDRAN K.R. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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February 11, 2021 |
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BASAPPA Vs. BALAPPA
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June 28, 2021 |
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BASAPPA Vs. MALLIKARJUNAYYA
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June 29, 2021 |
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BASAPPA Vs. PUSHPA CHANNABASAVESHWRA
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September 8, 2021 |
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BASAPPA Vs. TAHSILDAR, GOKAK
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September 7, 2021 |
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BASAPPA Vs. K. S. R. T. C.
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June 17, 2021 |
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BASAPPA Vs. SHANTAVVA
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January 19, 2021 |
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BASAPPA GADIGAPPA PUJAR Vs. SPECIAL LAND ACQUSITION OFFICER
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April 9, 2021 |
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BASAPPA K. M. @ BASAVARAJU Vs. STATE OF KARNATAKA
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April 23, 2021 |
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BASAPPA S/O RAMAPPA BENNEHALLI Vs. DEPUTY COMMISSIONER
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August 26, 2021 |
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BASAVANNEPPA Vs. PRAKASH RAMANNA KAMPLI
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August 2, 2021 |
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BASAVANT Vs. INAMSAB
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June 28, 2021 |
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BASAVARAJ Vs. MANAGER, IFFCO TOKIO GENERAL INSURANCE CO,LTD
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June 28, 2021 |
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BASAVARAJ Vs. GOVERNMENT OF KARNATAKA
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October 23, 2021 |
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BASAVARAJ Vs. STATE OF KARNATAKA
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March 2, 2021 |
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BASAVARAJ Vs. DIVISIONAL MANAGER
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June 22, 2021 |
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BASAVARAJ Vs. STATE OF KARNATAKA
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July 22, 2021 |
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BASAVARAJ Vs. STATE OF KARNATAKA
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June 24, 2021 |
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BASAVARAJ P.TATABEERI Vs. STATE OF KARNATAKA
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September 7, 2021 |
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BASAVARAJ S/O. CHANNEGOWDA PATIL Vs. LAND TRIBUNAL
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August 30, 2021 |
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BASAVARAJ S/O. RAMANNA VADDAR Vs. STATE OF KARNATAKA
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September 1, 2021 |
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BASAVARAJ S/O. SIDDALINGAPPA SAYANNAVAR Vs. YALLAWWA W/O. BHIAMAPPA @ BHIMASHEPPA BALIGAR
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August 27, 2021 |
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BASAVARAJU Vs. STATE
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December 20, 2021 |
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BASAWARAJ Vs. STATE OF KARNATAKA
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June 14, 2021 |
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BASAWARAJ Vs. SUJATA
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July 9, 2021 |
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BASAYYA Vs. BANDAPPA
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October 23, 2021 |
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BASHA Vs. STATE OF KARNATAKA
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February 8, 2021 |
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BASRUR RAJEEV SHETTY Vs. INDIAN RED CROSS SOCIETY
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June 17, 2021 |
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BASWARAJ Vs. STATE OF KARNATAKA
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January 27, 2021 |
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BAVAGUTHU RAGHURAM SHETTY Vs. BUREAU OF IMMIGRATION, MINISTRY OF HOME AFFAIRS
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February 12, 2021 |
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BAVAGUTHURAGHURAM SHETTY Vs. BUREAU OF IMMIGRATION MINISTRY OF HOME AFFAIRS
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May 12, 2021 |
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BAVURAJ Vs. STATE OF KARNATAKA
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February 20, 2021 |
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BEERESH Vs. STATE
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April 17, 2021 |
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BEERESH T Vs. STATE OF KARNATAKA
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June 8, 2021 |
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BELAKERAPPA B. Vs. MEENAKSHI
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March 25, 2021 |
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BENGALURU DEVELOPMENT AUTHORITY Vs. VISHWANATHA REDDY
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March 2, 2021 |
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BHAGAMANDALA PLANTATION LIMITED Vs. STATE OF KARNATAKA
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February 18, 2021 |
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BHAGAMMA Vs. SANGAYYA
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June 17, 2021 |
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BHAGYALAKSHMI Vs. R.V.PRASANNAKUMAR
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January 4, 2021 |
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BHAGYAMMA G.N Vs. GOVERNMENT OF KARNATAKA
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September 8, 2021 |
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BHARAT Vs. STATE
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October 23, 2021 |
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BHARAT EMERY WORKS Vs. COMMISSIONER WORKMENS COMPENSATION
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July 13, 2021 |
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BHARATH K. S/O. KANAKA RAJ Vs. STATE OF KARNATAKA
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October 29, 2021 |
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BHARATHI AXA GIC LTD Vs. ASHWINI P.S.
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March 4, 2021 |
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BHARATI Vs. AKSHATHA KAMATH
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July 8, 2021 |
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BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. SPOORTHI K. GOWDA
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June 23, 2021 |
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BHASKAR KAMATH Vs. STATE OF KARNATAKA
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January 20, 2021 |
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BHASKAR RAO NIMBALKAR Vs. STATE OF KARNATAKA
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November 25, 2021 |
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BHASKAR S/O. PARAMESHWAR ACHARI Vs. STATE OF KARNATAKA
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September 22, 2021 |
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BHAVYA GAJANAN SIDDI Vs. STATE BY YELLAPUR POLICE STATION
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September 28, 2021 |
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BHAWANDAS SHARMA Vs. INDIAN OVERSEAS BANK
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September 3, 2021 |
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BHEEMANAGOUDA Vs. STATE OF KARNATAKA
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January 8, 2021 |
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BHEEMAPPA Vs. STATE OF KARNATAKA
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September 7, 2021 |
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BHEEMAPPA Vs. SHANTAGANGADHAR
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December 10, 2021 |
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BHIMARAYA @ DONGLI BHIMA Vs. STATE OF KARNATAKA
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September 1, 2021 |
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BHIMASHANKAR Vs. DEVENDRAPPA
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September 7, 2021 |
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BHIMASHANKAR S/O ARJUNAPPA HARKERI Vs. SANJAY S/O VITHAL RAO MURUDKAR
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September 20, 2021 |
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BHOOSHITH B Vs. STATE OF KARNATAKA
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April 7, 2021 |
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BHUSHAN ENTERPRISES Vs. STATE OF KARNATAKA
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January 13, 2021 |
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BHUTALI S/O YALLAPPA AND ORS Vs. STATE
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September 1, 2021 |
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BHUVANESHWAR Vs. STATE OF KARNATAKA
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January 29, 2021 |
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BIMANNA CHIPPARAGI Vs. STATE OF KARNATAKA
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July 28, 2021 |
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BINUB Vs. FRANCIS CUTINHO
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June 4, 2021 |
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BIOCON LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2) AND ORS.
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January 12, 2021 |
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BOYA MAMATHA Vs. B.RUKMACHARI
|
July 28, 2021 |
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BOYA RAMANJINI Vs. STATE OF KARNTAKA
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September 15, 2021 |
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BRANCH MANAGER Vs. CHANDRASHEKARAPPA SHANKRAPPA HEMBLI
|
September 15, 2021 |
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BRANCH MANAGER Vs. CHANDRAKANT
|
July 7, 2021 |
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BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLANNA
|
July 26, 2021 |
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BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. DEVAMMA
|
June 24, 2021 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. RANGAPPA
|
July 6, 2021 |
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BRAYAN RICHARD AMANNA Vs. STATE
|
April 17, 2021 |
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BRIJ MOHAN ARORA Vs. STATE OF KARNATAKA
|
May 25, 2021 |
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BRIJMOHAN K.S Vs. STATE OF KARNATAKA
|
April 19, 2021 |
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BYOJYA Vs. STATE OF KARNATAKA
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June 14, 2021 |
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C RAMESH Vs. HINDUSTAN AERONAUTICS LIMITED
|
February 18, 2021 |
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C. BHARATH W/O. T. VENKATASWAMY REDDY Vs. SHALINI R. W/O. BHARATHISH N.
|
March 10, 2021 |
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C. C. CHALUVARAJU Vs. K. S. HEMALATHA
|
January 5, 2021 |
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C. DEVARAJU Vs. M. GOPALAPPA
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April 21, 2021 |
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C. HANUMANTHAPPA Vs. STATE OF KARNATAKA
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July 1, 2021 |
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C. K. KIRAN Vs. STATE OF KARNATAKA
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April 15, 2021 |
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C. KEMPAMMA Vs. M.K.AGRO TECH PVT. LTD.
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January 5, 2021 |
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C. MANJANNA Vs. SYDANABI
|
March 23, 2021 |
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C. N. THIPPESWAMY Vs. STATE
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June 21, 2021 |
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C. RAMALINGAIAH Vs. STATE OF KARNATAKA
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April 9, 2021 |
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C. SHASHIKALA Vs. STATE OF KARNATAKA
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December 15, 2021 |
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C. T. MUDDU KUMAR Vs. STATE OF KARNATAKA
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January 5, 2021 |
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C. VASUDEVAMURTHY Vs. S. S. AMARNATH
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April 16, 2021 |
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C. VINAY KUMAR S/O RAMBABU Vs. COMMISSIONER
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August 24, 2021 |
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C.G. KUMAR Vs. STATE OF KARNATAKA
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November 19, 2021 |
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C.H.VENKATA NARAYANA REDDY Vs. THE STATE OF KARNATAKA
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March 12, 2021 |
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C.H.VENKATA NARAYANA REDDY Vs. STATE OF KARNATAKA
|
March 13, 2021 |
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C.KRISHNIAH CHETTY & SONS PRIVATE LIMITED Vs. DEEPALI COMPANY PRIVATE LIMITED
|
May 27, 2021 |
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C.N.KUMAR Vs. THE BRANCH MANAGER
|
January 11, 2021 |
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C.P.NAGARAJU Vs. P. GOVINDA
|
June 3, 2021 |
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C.S. KUMARASWAMY Vs. UMASHANKAR
|
April 15, 2021 |
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C.S.LALITHA Vs. T.V.GOVINDARAJ
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September 25, 2021 |
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CANARA BANK Vs. SRI.W.NINGAPPA
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January 27, 2021 |
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CANARA BANK, BENGALURU Vs. APPELLATE AUTHORITY
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July 8, 2021 |
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CAPACITE INFRAPROJECTS LTD. Vs. SIDDHA SHEKA DEVELOPERS LLP
|
April 21, 2021 |
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CAPT. CHETHAN Y.K. Vs. UNION OF INDIA
|
September 22, 2021 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PADMANABHA
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May 27, 2021 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SMT. V.M.SARASWATHY
|
December 20, 2021 |
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CH.GNYANESHWAR S/O SHARVALINGAM Vs. RAMGOPAL S/O KANHAYALAL MALU
|
December 9, 2021 |
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CHAGAN RAJ GOUTAM KUMAR Vs. K.VEERANNA
|
March 5, 2021 |
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CHAIRMAN Vs. SHARANAPPA
|
October 22, 2021 |
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CHAMUNDESWARI BUILD TECH PRIVET LIMITED Vs. GOVERNMENT OF KARNATAKA
|
August 17, 2021 |
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CHAND PASHA Vs. K. S. KRISHNA REDDY
|
July 8, 2021 |
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CHANDANAGOUDA Vs. STATE OF KARNATAKA
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June 25, 2021 |
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CHANDAPPA GOWDA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 27, 2021 |
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CHANDMIYA Vs. STATE OF KARNATAKA
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September 14, 2021 |
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CHANDRAHASA BHANDARY Vs. STATE OF KARNATAKA
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November 18, 2021 |
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CHANDRAIAH Vs. K.S.R.T.C.
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April 6, 2021 |
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CHANDRAKALA Vs. SAHARA TRAVELS
|
June 28, 2021 |
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CHANDRAKANTH S. PATIL Vs. STATE OF KARNATAKA
|
January 28, 2021 |
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CHANDRAMMA Vs. DEPUTY COMMISSIONER
|
October 28, 2021 |
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CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
February 17, 2021 |
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CHANDRASHEKAR @ CHANDRA @ KATAYI CHANDRA S/O. VENKATESHAPPA Vs. STATE OF KARNATAKA
|
July 16, 2021 |
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CHANDRASHEKAR M.V. Vs. STATE
|
May 12, 2021 |
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CHANDRASHEKHAR Vs. ASSESSING OFFICER, JCIT (OSD)
|
November 11, 2021 |
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CHANDREGOWDA Vs. KAGGEGOWDA
|
April 9, 2021 |
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CHANDRU Vs. STATE OF KARNATAKA
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September 13, 2021 |
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CHANDRUMAL Vs. STATE OF KARNATAKA
|
November 18, 2021 |
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CHANNABASAMMA W/O SHANKAR TAMBAKE Vs. UNION OF INDIA
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August 31, 2021 |
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CHANNAKESHAVA SWAMAIAH Vs. STATE OF KARNATAKA
|
December 20, 2021 |
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CHARAN G. N. Vs. UMA SHANKAR B. L.
|
January 6, 2021 |
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CHARAN KUMAR Vs. H.R. SATISH
|
December 3, 2021 |
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CHEMANSAB S/O KHAJASAB ALMEL Vs. STATE OF KARNATAKA
|
February 3, 2021 |
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CHEPUDIRA MADAIAH Vs. MALLENGADA CHENGAPPA
|
November 17, 2021 |
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CHERRY CONSTRUCTIONS Vs. STATE OF KARNATAKA
|
January 12, 2021 |
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CHIDANAND Vs. STATE OF KARNATAKA
|
November 18, 2021 |
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CHIEF OFFICER Vs. AMBU
|
October 22, 2021 |
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CHIEF OFFICER Vs. LAKSHMI AGENCIES
|
March 22, 2021 |
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CHIKKANARAYANAPPA Vs. STATE OF KARNATAKA
|
August 13, 2021 |
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CHIKKAYYA S/O. PARASAPPA DEVAKATHE Vs. STATE OF KARNATAKA
|
November 26, 2021 |
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CHIKKEGOWDA C. Vs. STATE OF KARNATAKA
|
July 28, 2021 |
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CHINNARAJU Vs. STATE OF KARNATAKA
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April 17, 2021 |
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CHIRANJEEVI Vs. STATE OF KARNATAKA
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December 20, 2021 |
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CHITHKALA MALLIKARJUN Vs. STATE OF KARNATAKA
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March 23, 2021 |
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CHITRAKALA Vs. STATE OF KARNATAKA
|
July 28, 2021 |
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CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LTD Vs. NOORJAHAN BEGUM
|
June 29, 2021 |
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CHOWDAIAH Vs. STATE OF KARNATAKA
|
March 24, 2021 |
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CHUNU HANSADAH Vs. STATE OF KARNATAKA
|
April 19, 2021 |
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CHURCH OF SOUTH INDIA KARNATAKA Vs. STATE OF KARNATAKA
|
July 28, 2021 |
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CITY CO-OP CREDIT SOCEITY LTD Vs. RAM GAJANAN KHATAVKAR
|
March 23, 2021 |
|
CLAIM MANAGER, ROYAL SUNDARAM Vs. SUNIL KUMAR M K
|
June 22, 2021 |
|
CODAVA NATIONAL COUNCIL Vs. CHIEF SECRETARY
|
December 8, 2021 |
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COMMISSIONER Vs. B.K. GANGADHAR
|
November 24, 2021 |
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COMMISSIONER B.B.M.P. Vs. R.V. VISHWESH
|
January 18, 2021 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-IV Vs. ITC LIMITED
|
April 22, 2021 |
|
COMMISSIONER OF CUSTOMS Vs. MOTOROLA INDIA LIMITED
|
January 6, 2021 |
|
COMMISSIONER OF CUSTOMS NEW CUSTOMS HOUSE Vs. HINDUSTAN ORGANIC CHEMICALS LIMITED
|
February 11, 2021 |
|
COMMISSIONER OF CUSTOMS, C R BUILDING, BANGALORE Vs. TK PRESTIGE LIMITED, BANGALORE
|
January 18, 2021 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL WAHAB
|
January 19, 2021 |
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COMMISSIONER OF INCOME TAX Vs. ALLIANCE INFRASTRUCTURE PROJECTS PVT. LTD.
|
June 21, 2021 |
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COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
|
July 27, 2021 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. VIKRAM REDDY
|
February 24, 2021 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. FIBRES AND FABRICS INTERNATIONAL PVT. LTD.
|
January 6, 2021 |
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COMMISSIONER OF INCOME TAX, BANGALORE Vs. SRINIVASA TRUST, BANGALORE
|
January 20, 2021 |
|
COMMISSIONER OF INCOME-TAX Vs. KARNATAKA POWER TRANSMISSION CORPN LTD.
|
July 26, 2021 |
|
COMMISSIONER OF INCOME-TAX , BANGALORE Vs. ANANTHA REFINERY PVT. LTD.
|
January 4, 2021 |
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COMMISSIONER OF INCOME-TAX LTU Vs. TEXAS INSTRUMENTS INDIA PVT. LTD.
|
April 21, 2021 |
|
COMPASSION UNLIMITED PLUS ACTION Vs. STATE OF KARNATAKA
|
February 9, 2021 |
|
CONCAN SPECIALISED ENGINEERING SERVICES Vs. MILITARY ENGINEER SERVICES
|
September 15, 2021 |
|
CONFIDENT PROJECTS (INDIA) PVT. LTD. Vs. INCOME TAX DEPARTMENT, BENGALURU
|
January 28, 2021 |
|
CONSERVE READY MISX CONCRETE, BENGALURU Vs. SUBH LAABH MINERALS, HOSPET
|
December 16, 2021 |
|
CRASTA LEBIN OSWALD Vs. STATE OF KARNATAKA
|
February 22, 2021 |
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D K GIRISH Vs. STATE OF KARNATAKA
|
November 19, 2021 |
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D MAHESH KUMAR Vs. MANAGING DIRECTOR BANGALORE METRO RAIL CORPORATION LTD
|
July 9, 2021 |
|
D RANJAN Vs. STATE OF KARNATAKA
|
November 29, 2021 |
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D V PAVAMANA Vs. STATE OF KARNATAKA
|
June 22, 2021 |
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D. CHENNAKESHVULU Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
|
April 5, 2021 |
|
D. LALITHAMMA Vs. D. SATHYANARAYANA
|
July 26, 2021 |
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D. MALLA REDDY Vs. STATE OF KARNATAKA
|
February 18, 2021 |
|
D. R. SRINIVAS Vs. Y. V. REKHA
|
March 24, 2021 |
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D. RANGANATHA RAO Vs. D. SUJATHA
|
August 23, 2021 |
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D. S. PRASHANTH Vs. STATE
|
June 29, 2021 |
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D. S. RAMACHANDRA REDDY Vs. COMMISSIONER OF POLICE BANGALORE CITY
|
April 21, 2021 |
|
D. SURESH KUMAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION
|
March 16, 2021 |
|
D.J. PRASHANTHA Vs. ROOPA
|
January 11, 2021 |
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D.K. SUJITH Vs. STATE OF KARNATAKA
|
March 22, 2021 |
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D.M. PRADEEP KUMAR Vs. STATE OF KARNATAKA
|
November 29, 2021 |
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D.N. CHANDRASHEKAR Vs. A. N. AMBIKA
|
June 10, 2021 |
|
D.R. MANJUNATH Vs. STATE BY HALAGERI POLICE STATION
|
August 26, 2021 |
|
D.R. SRINIVASAPPA Vs. THE DIVISIONAL CONTROLLER K.S.R.T.C
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January 6, 2021 |
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D.V. YASHWANTH KUMAR Vs. STATE
|
April 17, 2021 |
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DAMAYANTHI Vs. STATE OF KARNATAKA
|
March 23, 2021 |
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DAREPPA RAJGOUDA PATIL Vs. BALKRISHNA KRISHNA PATIL
|
March 5, 2021 |
|
DARGA SHAHENSHA IRFANI HAZRAT Vs. CHIEF EXECUTIVE OFFICER
|
September 16, 2021 |
|
DARVESH Vs. STATE OF KARNATAKA
|
February 9, 2021 |
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DASTAGIR BASHA Vs. STATE OF KARNATAKA
|
September 27, 2021 |
|
DASTGIRSAB BABASAB NADAF Vs. STATE OF KARNATAKA
|
October 6, 2021 |
|
DATTA MURTHY Vs. B.R. PRAKASH
|
October 7, 2021 |
|
DAWOOD Vs. STATE OF KARNATAKA
|
June 1, 2021 |
|
DAYA Vs. STATE OF KARNATAKA
|
January 16, 2021 |
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DAYA SAGAR Vs. STATE OF KARNATAKA
|
June 21, 2021 |
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DAYANAND Vs. STATE OF KARNATAKA
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August 26, 2021 |
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DEEPAK GILDA Vs. STATE OF KARNATAKA
|
September 27, 2021 |
|
DEEPAK H. R. Vs. ATAL BIHARI VAJPAYEE MEDICAL COLLEGE AND RESEARCH INSTITUTE
|
July 22, 2021 |
|
DEEPIKA D. HEGDE Vs. STATE OF KARNATAKA
|
August 23, 2021 |
|
DEEPTHI BHAVA Vs. STATE OF KARNATAKA
|
June 11, 2021 |
|
DELL INDIA PRIVATE LIMITED, BANGALORE Vs. JOINT COMMISSIONER OF INCOME TAX, BANGALORE
|
January 27, 2021 |
|
DELTA INFRALOGISTICS WORLDWIDE) LTD. Vs. MOHAN K.E.
|
September 3, 2021 |
|
DEVAMMA Vs. GIDDAIAH
|
July 9, 2021 |
|
DEVAMMA Vs. DEPUTY COMMISSIONER
|
July 9, 2021 |
|
DEVAPPA Vs. STATE OF KARNATAKA
|
July 5, 2021 |
|
DEVARAJ Vs. STATE
|
October 22, 2021 |
|
DEVAREDDY S/O G HANUMANTAPPA Vs. KRISHNA NARASINGH RAO KAMITKAR
|
August 27, 2021 |
|
DEVAS EMPLOYEES MAURITIUS Vs. UNION OF INDIA
|
April 28, 2021 |
|
DEVENDRA PAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 2021 |
|
DEVINDRAPPA Vs. STATE OF KARNATAKA
|
February 3, 2021 |
|
DHANALAKSHMI Vs. RAMU S/O. MUNIRANGAPPA
|
August 25, 2021 |
|
DHARMARATHNAKARA RAI BAHADDUR Vs. STATE OF KARNATAKA
|
March 30, 2021 |
|
DHARMARATNAKARA Vs. STATE OF KARNATAKA
|
April 16, 2021 |
|
DHARUKARADYA S/O PAWADAYYA HIREMATH Vs. GANPATI S/O RAMESH RAIKAR
|
September 28, 2021 |
|
DHRUVA GRAMANTARA HIGH SCHOOL Vs. STATE OF KARNATAKA
|
September 23, 2021 |
|
DILIP KUMAR K.A Vs. STATE OF KARNATAKA
|
April 16, 2021 |
|
DILSAD SAYED Vs. STATE OF KARNATAKA
|
May 19, 2021 |
|
DINAKAR SHETTY Vs. STATE OF KARNATAKA
|
April 22, 2021 |
|
DINESH Vs. STATE
|
February 16, 2021 |
|
DINESH H. PATEL Vs. STATE OF KARNATAKA
|
December 7, 2021 |
|
DINESH KAMATH K. Vs. STATE OF KARNATAKA
|
September 8, 2021 |
|
DIRECTOR AND DISCIPLINARY AUTHORITY NATIONAL INSTITUTE OF UNANI MEDICINE, Vs. ASHIKA M
|
February 4, 2021 |
|
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) Vs. DEPUTY COMMISSIONER OF POLICE
|
November 25, 2021 |
|
DIVAKAR J. Vs. GURUPRASAD DINAKAR
|
July 8, 2021 |
|
DIVISIONAL CONTROLLER Vs. R. VIJAY KUMAR
|
February 18, 2021 |
|
DIVISIONAL CONTROLLER Vs. MAHADEVI
|
June 7, 2021 |
|
DIVISIONAL CONTROLLER Vs. SMT. SHAIK ANJUM
|
September 23, 2021 |
|
DIVISIONAL MANAGER Vs. SURESH DYAMANAGOUDA
|
September 14, 2021 |
|
DIVISIONAL MANAGER Vs. KUMARI.GURUBAI
|
September 15, 2021 |
|
DIVISIONAL MANAGER Vs. BASAMMA
|
September 13, 2021 |
|
DIVISIONAL MANAGER Vs. SHIVANAND BABU BADAKUNDRI
|
September 8, 2021 |
|
DIVISIONAL MANAGER Vs. LEELADHAR S/O G.H.NARAYANAPPA
|
September 8, 2021 |
|
DIVISIONAL MANAGER Vs. MOHD. FAYAZUDDIN
|
August 31, 2021 |
|
DIVISIONAL MANAGER Vs. OBAIAH
|
June 25, 2021 |
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DIVISIONAL MANAGER Vs. UMASHANKAR
|
June 21, 2021 |
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DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BASAVARAJ
|
June 23, 2021 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD, HUBLI Vs. M.A.RAHMAN
|
June 21, 2021 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMACHANDRA
|
July 1, 2021 |
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DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD Vs. VEERABHADRAIAH
|
May 27, 2021 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. BASAVARAJ
|
June 23, 2021 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. RAJESHRI
|
September 22, 2021 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SHANKER
|
August 13, 2021 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. VALI
|
June 21, 2021 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLAMMA VEERBHADRAYYA MATHAPATTI
|
July 7, 2021 |
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DIVISIONAL MANAGER,UNITED INDIA INSURANCE CO, LTD Vs. ANIL
|
July 28, 2021 |
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DIVISIONAL MANAGERUNITED INDIA INSURANCE COMPANY LIMITED Vs. K.N. PRAKASH
|
June 3, 2021 |
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DODDEGOWDA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
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March 29, 2021 |
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DR. ARABI U. Vs. REGISTRAR, MANGALORE UNIVERSITY
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July 20, 2021 |
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DR. JAYASHEELA VENU Vs. A.J.F.DSOUZA
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January 15, 2021 |
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DR. KUSHALA B.C. Vs. RANI CHENNAMMA UNIVERSITY
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August 27, 2021 |
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DR. MANJUNATHA J Vs. UNION OF INDIA
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November 19, 2021 |
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DR. MANJUNATHA J. Vs. UNION OF INDIA
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November 10, 2021 |
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DR. P.SREERAMULU REDDY Vs. SRI. M. KRISHNA
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April 15, 2021 |
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DR. PRAVEEN R Vs. DR ARPITHA
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August 31, 2021 |
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DR. VISHAL KESHAV RAUT Vs. STATE OF KARNATAKA
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November 26, 2021 |
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DR.MEDHINI.V.J. Vs. VIJAYANAGAR INSTITUTE OF MEDICAL SCIENCES
|
March 15, 2021 |
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DR.RAGHAVENDRA H. K. Vs. PROF. VENUGOPAL K. R.
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May 28, 2021 |
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DR.S.SHOBHA Vs. THE COMMISSIONER
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September 20, 2021 |
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DR.V.M.KERUDI Vs. ELECTRICITY OMBUDSMAN KERC BANGALORE
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February 26, 2021 |
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DUGGAMMA Vs. CHANDRASHEKARA NAIR
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June 17, 2021 |
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DUNDAYYA S/O ANNAYYA MATHAPATI Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
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September 8, 2021 |
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DURGARAMJI Vs. NARAYANARAO
|
June 24, 2021 |
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DURGARAO S/O NAGESHWARA RAO Vs. STATE OF KARNATAKA
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August 31, 2021 |
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DYAMANAGOUDA Vs. VEERAPPA S/O: MAHARUDRAPPA SIRASANGI
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August 26, 2021 |
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DYANI ANTONY PAUL Vs. UNION OF INDIA
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May 4, 2021 |
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E. SWAMY Vs. C. R. USHA
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July 27, 2021 |
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E.C. AJJAPPA Vs. E. NAGARAJ
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June 4, 2021 |
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ECONOMIC TRANSPORT ORAGANISATION LIMITED Vs. STATE BANK OF INDIA
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September 28, 2021 |
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EIT SERVICES INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX-CIRCLE
|
March 24, 2021 |
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EJAZ SHARIFF Vs. RUKSANA PARVEEN
|
April 17, 2021 |
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EKANTAPPA P.J S/O JOGAPPA Vs. STATE
|
November 12, 2021 |
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ELOGIC TECHNOLOGIES PRIVATE LIMITED Vs. THE AUTHORISED OFFICER, M/S FULLERTON INDIA CREDIT COMPANY LIMITED
|
April 7, 2021 |
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ENVIRONMENT SUPPORT GROUP Vs. STATE OF KARNATAKA
|
June 15, 2021 |
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ERAMMA Vs. KARNATAKA STATE ELECTION COMMISSION
|
March 29, 2021 |
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ERAPPA Vs. STATE OF KARNATAKA
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April 16, 2021 |
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ESHWARA REDDY Vs. MANAGING DIRECTOR, KSTRC CENTRAL OFFICES
|
February 2, 2021 |
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EX SUB MAJ LAKSHMI NARAYANA Vs. CHIEF SECRETARY
|
September 7, 2021 |
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EXECUTIVE ENGINEER Vs. KARIYAMMA
|
January 6, 2021 |
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EXECUTIVE ENGINEER (E) Vs. VENKAPPA S/O BALAKRISHNA VAJANTRI
|
October 21, 2021 |
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EXECUTIVE ENGINEER KPTCL Vs. PARVATI DEVAPPA SANADI
|
March 24, 2021 |
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EXECUTIVE ENGINEER PWDP AND IWTD Vs. UDAY SHIVAKUMAR RAJANNA
|
July 27, 2021 |
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EZAZUR REHMAN Vs. SAIRA BANU
|
October 7, 2021 |
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FAHIM Vs. UNION OF INDIA
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June 23, 2021 |
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FAIROJA @ FIROJA Vs. THE STATE OF KARNATAKA
|
February 12, 2021 |
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FAKKIRAPPA M. MURGOD Vs. STATE OF KARNATAKA
|
April 12, 2021 |
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FARHAN PASHA S/O SABEER PASHA JUNAIDI Vs. STATE
|
October 22, 2021 |
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FARKUNDA Vs. ABDUL KHALIQ ANSARI
|
March 31, 2021 |
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FIRDOSE UNNISA Vs. SHUKOOR AHAMED
|
April 9, 2021 |
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FIRDOUS PARVEEZ TAJ Vs. MRS.YASMIN TAJ
|
January 22, 2021 |
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FLIPKART INTERNET PVT. LTD. Vs. COMPETITION COMMISSION OF INDIA
|
July 23, 2021 |
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FLORIANA ESTATE APARTMENT OWNERS WELFARE ASSOCIATION Vs. THE COMMISSIONER
|
March 16, 2021 |
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FRANKLYN JAMES Vs. RT.REV.DR.P.K.SAMUEL
|
October 7, 2021 |
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FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. JAYALAKSHMAMMA
|
June 21, 2021 |
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G C D MOTORS Vs. STATE OF KARNATAKA
|
February 18, 2021 |
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G. ANJANI Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 18, 2021 |
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G. C. ADINARAYANA REDDY Vs. V. SANTHOSH
|
February 18, 2021 |
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G. C. RAJU Vs. PRINCIPAL
|
June 24, 2021 |
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G. K. CHANDRASHEKAR Vs. STATE OF KARNATAKA
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July 31, 2021 |
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G. KRISHNEGOWDA Vs. STATE OF KARNATAKA
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July 15, 2021 |
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G. L. JAGADISH Vs. VASANTHA KOKILA
|
February 19, 2021 |
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G. M. KUMARSWAMY Vs. HOSAKERI SIDDAPPA
|
January 19, 2021 |
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G. NAGASUBARAJU Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 1, 2021 |
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G. P. INDIRA Vs. SPECIAL LAND ACQUISITION OFFICER, UPPER TUNGA PROJECT SHIMOGA CITY SHIMOGA DISTRICT
|
January 18, 2021 |
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G. P. SAROJAMMA
Vs. STATE OF KARNATAKA
|
March 8, 2021 |
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G. R. BHARATH SAI KUMAR Vs. STATE OF KARNATAKA
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May 24, 2021 |
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G. SRINIVAS Vs. FELIX ANTONY MENEZES
|
June 22, 2021 |
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G. SRINIVAS MURTHY G. Vs. STATE OF KARNATAKA
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April 16, 2021 |
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G.B.PRASHANTH Vs. STATE OF KARNATAKA
|
April 19, 2021 |
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G.C.V. SHASTRY Vs. GURU FINANCE CORPORATION
|
January 8, 2021 |
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G.CHANDRASHEKAR Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
|
November 15, 2021 |
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G.H.NINGEGOWDA Vs. STATE ELECTION COMMISSION
|
January 8, 2021 |
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G.K.VENKATA SHIVA REDDY Vs. K.R. RAMESH KUMAR
|
February 6, 2021 |
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G.T. SHANTHAKUMAR Vs. STATE OF KARNATAKA
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April 15, 2021 |
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G.V. SRINIVAS Vs. STATE OF KARNATAKA
|
April 15, 2021 |
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GACHINAMANI NAGANATHA Vs. STATE OF KARNATAKA
|
June 7, 2021 |
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GADDEPPA Vs. SANJAYAKUMAR SHAH
|
July 19, 2021 |
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GADHILINGAPPA @ GADHILINGA Vs. K. GULEPPA S/O K.LINGAPPA
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April 20, 2021 |
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GAGAN BADERIA Vs. STATE OF KARNATAKA
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February 19, 2021 |
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GAJANAN Vs. SARASWATI
|
July 31, 2021 |
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GALEPPA S/O HANAMAPPA KATAGI Vs. STATE OF KARNATAKA
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September 24, 2021 |
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GANAPATHY GRANITE IMPEX PVT LTD Vs. STATE OF KARNATAKA
|
May 24, 2021 |
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GANESH @ GANESH REDDY Vs. STATE OF KARNATAKA
|
September 14, 2021 |
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GANESH BABU P.M. Vs. STATE OF KARNATAKA
|
November 26, 2021 |
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GANESH DEVADIGA Vs. STATE OF KARNATAKA BY PSI OF BYNDOOR POLICE STATION
|
October 28, 2021 |
|
GANESH SHIPPING AGENCY Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE-1
|
February 6, 2021 |
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GANESHA.S. Vs. N.SHANKARNARAYANA
|
June 4, 2021 |
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GANGADHAR Vs. NEELAKANTHASA
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September 13, 2021 |
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GANGADHAR Vs. STATE OF KARNATAKA
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July 31, 2021 |
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GANGADHARA Vs. STATE OF KARNATAKA
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April 19, 2021 |
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GANGADHARA Vs. STATE OF KARNATAKA
|
December 1, 2021 |
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GANGADHARAIAH B. V. Vs. DEVARAJU
|
June 18, 2021 |
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GANGADHARAIAH C.S. Vs. COMMISSIONER BANGLORE DEVELOPMENT
|
December 22, 2021 |
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GANGADHARAPPA Vs. STATE OF KARNATAKA
|
October 29, 2021 |
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GANGAIAH Vs. JAYALAKSHMAMMA
|
December 10, 2021 |
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GANGARAJU M. Vs. STATE OF KARNATAKA
|
April 17, 2021 |
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GANGAVVA Vs. ITTAPPA
|
March 17, 2021 |
|
GANGULI TOWN SOUHARDA CO-OPERATIVE Vs. CO-OPERATIVE COMMISSIONER OF INCOME TAX
|
September 8, 2021 |
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GAVEESH Vs. STATE OF KARNATAKA
|
April 15, 2021 |
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GAVIGANGANATHASWAMY INDUSTRIES Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
March 26, 2021 |
|
GAYATRI Vs. VIJAY
|
December 3, 2021 |
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GEETHA KUMARI B. N. Vs. RELIANACE GENERAL INSURANCE COMPANY LTD.
|
March 4, 2021 |
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GEETHA MURTHY Vs. SAROJAMMA
|
December 16, 2021 |
|
GENERAL MANAGER Vs. YALLAWWA
|
September 15, 2021 |
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GENERAL MANAGER Vs. KAREEM SAB S/O PAKKIRASAB DODDAMANI
|
September 23, 2021 |
|
GIREESH ACHAR Vs. GOVERNMENT OF INDIA
|
March 4, 2021 |
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GIRIDHARASA Vs. JAGADGURU GANGADHAR DHARMA
|
June 8, 2021 |
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GIRIJAMMA Vs. YASHODAMMA
|
February 12, 2021 |
|
GIRIMALLAPPA @ GIRIMALLA @ GIREPPA Vs. STATE OF KARNATAKA
|
September 8, 2021 |
|
GIRISH Vs. RAMACHANDRA
|
July 28, 2021 |
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GIRISH Vs. STATE OF KARNATAKA
|
September 17, 2021 |
|
GIRISH Vs. STATE OF KARNATAKA
|
October 22, 2021 |
|
GIRISH KUMAR Vs. KRISHNAPPA P.S.
|
February 12, 2021 |
|
GLOCAL HEALTHCARE SYSTEMS PVT LTD Vs. MAJOR PARESH SINGHAL(RETD)
|
June 1, 2021 |
|
GMM HIGH SCHOOL Vs. STATE OF KARNATAKA
|
July 16, 2021 |
|
GOKUL SINGH Vs. MOHAMMED MANZOOR AHMED
|
June 25, 2021 |
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GOLDEN SEAM TEXTILES PVT. LTD Vs. KARNATAKA STATE
|
March 29, 2021 |
|
GOOGLE INDIA PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION
|
April 17, 2021 |
|
GOPAL Vs. STATE OF KARNATAKA
|
March 3, 2021 |
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GOPAL KRISHNA Vs. STATE OF KARNATAKA
|
March 9, 2021 |
|
GOPALA KRISHNA Vs. STATE OF KARNATAKA
|
November 15, 2021 |
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GOPALAKRISHNA GOWDA Vs. LAKSHMIDEVAMMA
|
January 11, 2021 |
|
GOPALAN ENTERPRISES (INDIA) P. LTD. Vs. STATE OF KARNATAKA
|
March 6, 2021 |
|
GOPALAPPA Vs. KANDALURU SHANKAR REDDY
|
July 1, 2021 |
|
GOPALKRISHNA WADDAR Vs. STATE OF KARNATAKA
|
June 25, 2021 |
|
GOUDAPPA Vs. HANAMANT
|
June 17, 2021 |
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GOURI W/O G. RAJA Vs. DEVAN HOUSING FINANCE CORPORATION LTD.
|
December 10, 2021 |
|
GOUTHAMA BUDDHA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
October 21, 2021 |
|
GOVINDARAJU Vs. NARASAMMA
|
March 10, 2021 |
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GOVINDARAJU Vs. CHANDRAIAH
|
March 31, 2021 |
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GOVINDE GOWDA Vs. SRINIVAS GOWDA
|
September 8, 2021 |
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GOWRAMMA Vs. MURTZA BAIG
|
September 15, 2021 |
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GOWRAMMA Vs. STATE OF KARNATAKA
|
May 5, 2021 |
|
GOWRAMMA Vs. MAHANTAYYA
|
July 9, 2021 |
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GRANITE CORPORATION Vs. S.V.INDUSTRIES
|
June 11, 2021 |
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GUNDAPPA S/O TIPPANNA KOLLI Vs. HARISH S/O GANGARAM RATHOD
|
September 23, 2021 |
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GUNDURAO DESAI Vs. STATE OF KARNATAKA
|
September 7, 2021 |
|
GURANNA Vs. STATE
|
September 15, 2021 |
|
GURAPPA Vs. BASAVARAJ
|
November 8, 2021 |
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GURAPPA S/O. KAREPPA Vs. STATE OF KARNATAKA
|
September 1, 2021 |
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GURU DATTATREYA PEETA DEVASTHANA Vs. STATE OF KARNATAKA
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September 28, 2021 |
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GURUMURTHY Vs. STATE OF KARNATAKA
|
November 18, 2021 |
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GURUNATH Vs. GANGAPPA
|
March 2, 2021 |
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GURUPADAPPA S/O MALLAPPA BAGALI Vs. LAND ACQUISITION OFFICER
|
September 1, 2021 |
|
GURUPRASAD D.N., DR. Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
June 1, 2021 |
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GURUSWAMY Vs. STATE OF KARNATAKA
|
November 25, 2021 |
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H. ANJINEYA Vs. STATE OF KARNATAKA
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July 31, 2021 |
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H. B. SOMASHEKAR Vs. JEEVITHA
|
March 24, 2021 |
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H. C. PRABHUSHANKAR Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
|
March 26, 2021 |
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H. D. DEVEGOWDA Vs. NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED
|
January 15, 2021 |
|
H. J. SACHIN Vs. STATE OF KARNATAKA
|
April 15, 2021 |
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H. JAYAMMA SINCE DEAD BY LRS. Vs. H. THIPPA REDDY & 117 ORS.
|
March 5, 2021 |
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H. R. SUBRAMANYA SHASTRY Vs. K. MOHAN KUMAR
|
January 6, 2021 |
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H. S. NEMERAJ Vs. NATIONAL INSURANCE CO. LTD.
|
July 29, 2021 |
|
H. S. POORNESH Vs. STATE
|
March 25, 2021 |
|
H. SHARATH KUMAR Vs. M. ANUSUYA
|
April 19, 2021 |
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H. SUNIL KUMAR Vs. STATE OF KARNATAKA
|
December 20, 2021 |
|
H. SUNNY Vs. DINESH T.
|
April 12, 2021 |
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H.A. VEERACHARI Vs. MANJAPPA
|
January 22, 2021 |
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H.B. ASHOK Vs. STATE OF KARNATAKA
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April 17, 2021 |
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H.B.KIRAN Vs. STATE OF MALLANDURU POLICE
|
September 15, 2021 |
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H.BASAVARAJ Vs. STATE OF KARNATAKA
|
November 18, 2021 |
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H.C. PUTTARAJU Vs. HARSHA RANI
|
October 7, 2021 |
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H.D.MOHAN KUMAR Vs. STATE OF KARNATAKA
|
July 5, 2021 |
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H.G. GIRIJASHRI Vs. K.N. MANJUNATH
|
May 28, 2021 |
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H.KRISHNA RAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 16, 2021 |
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H.M. VASUDEV Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
March 23, 2021 |
|
H.M.RENUKAIAH Vs. PANCHAKSHARAIAH
|
February 5, 2021 |
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H.S. KRISHNAIAH Vs. H.L. SOMASHEKHAR
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October 7, 2021 |
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H.S. LOKESH Vs. STATE
|
January 11, 2021 |
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H.Y. MANOJ Vs. STATE OF KARNATAKA
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June 1, 2021 |
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HAJI KAREEM, S/O. YOUSUF ALLUR Vs. STATE OF KARNATAKA
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September 23, 2021 |
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HAMED ALI Vs. STATE OF KARNATAKA
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May 5, 2021 |
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HAMPANNA Vs. STATE OF KARNATAKA
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July 22, 2021 |
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HANAMANT Vs. ANIL
|
June 24, 2021 |
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HANAMANTHAPPA Vs. DEPUTY COMMISSIONER, BELLARY
|
October 8, 2021 |
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HANAMAPPA Vs. AMALAPPA
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June 29, 2021 |
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HANMAGOUDA Vs. STATE OF KARNATAKA
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November 26, 2021 |
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HANMANTHAPPA Vs. RACHAPPA
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June 29, 2021 |
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HANUMAMMA Vs. B.K.RAMAIAH
|
July 23, 2021 |
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HANUMANTH RAMANNA BAJANTRI Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPOTARION
|
August 2, 2021 |
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HANUMANTH RANGAPPA HADHIMANI Vs. STATE OF KARNATAKA
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June 14, 2021 |
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HANUMANTHA Vs. STATE OF KARNATAKA
|
June 28, 2021 |
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HANUMANTHA MOGAVEERA Vs. STATE OF KARNATAKA
|
April 23, 2021 |
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HANUMANTHA RAO Vs. RAM RAO
|
February 1, 2021 |
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HANUMANTHAPPA Vs. GOVERNMENT OF KARNATAKA
|
March 3, 2021 |
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HANUMANTHAPPA Vs. STATE
|
June 23, 2021 |
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HANUMANTHAPPA DODDAMANI Vs. THE STATE OF KARNATAKA
|
March 9, 2021 |
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HANUMANTHAPPA S.C. Vs. SIDDAPPA
|
March 4, 2021 |
|
HANUMANTHAPPA, S/O. MARIYAPPA Vs. STATE OF KARNATAKA
|
October 21, 2021 |
|
HANUMANTHI Vs. SHAMID SAB
|
June 24, 2021 |
|
HANUMANTRAYA Vs. ALTAF
|
June 17, 2021 |
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HANUMESH S/O KADAPPA Vs. STATE THROUGH SHO WOMEN POLICE STATION
|
September 1, 2021 |
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HARIJANA MALLIKARJUNA Vs. KURUBARA MALLIAH
|
July 26, 2021 |
|
HARINI H. Vs. KAVYA H.
|
June 17, 2021 |
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HARISCHANDRA ALVA Vs. MOHAMMED KHALANDER SHAFFIE
|
March 30, 2021 |
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HARISH Vs. VIJAYA LAKSHMI
|
June 17, 2021 |
|
HARISHA Vs. STATE OF KARNATAKA
|
June 22, 2021 |
|
HARMAN CONNECTED SERVICES CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, BANGALORE-I AND ORS.
|
January 7, 2021 |
|
HARSHAVARDHANA H.S. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 16, 2021 |
|
HASSAN ZILLA AMATEUR KABADDI ASSOCIATION Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES RANGE-II, MALLESHWARAM
|
September 16, 2021 |
|
HAVINAL SARANABASAPPA Vs. A.MAHESH
|
March 17, 2021 |
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HAZRATALI Vs. STATE OF KARNATAKA
|
September 27, 2021 |
|
HEMANT NIMBALKAR Vs. STATE OF KARNATAKA
|
March 19, 2021 |
|
HEMANTH EDUCATIONAL SOCIETY Vs. H.R.SEETHALAKSHMAMMA
|
May 19, 2021 |
|
HEMANTH KUMAR S. G Vs. STATE OF KARNATAKA
|
March 25, 2021 |
|
HEMARAJA S/O. MALLESHAPPA AND ORS Vs. TUSHAR GIRINATH
|
August 25, 2021 |
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HEMAVATHI Vs. RAM GEN INSU CO LTD
|
June 22, 2021 |
|
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
|
February 16, 2021 |
|
HIGH COURT OF KARNATAKA, KALABURAGI BENCH Vs. BHIMSHAPPA S/O CHANDRAMAPPA
|
September 30, 2021 |
|
HIRIYAMMA Vs. SANTHOSH KUMAR
|
December 1, 2021 |
|
HITHAISHI Vs. SRI. K.M. ASIM
|
June 2, 2021 |
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HMT WATCHES LIMITED Vs. SWISS INDIA WATCH COMPANY
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November 18, 2021 |
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HONNAGANGARAJU Vs. STATE OF KARNATAKA
|
March 29, 2021 |
|
HONNAPPA M BARAKER Vs. STATE OF KARNATAKA
|
November 17, 2021 |
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HONNAVAR TALUK HASIMEENU Vs. M/S. HONNAVAR PORT PVT. LTD.
|
November 24, 2021 |
|
HONNURVALI Vs. STATE OF KARNATAKA
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April 19, 2021 |
|
HOSPET POWER COMPANY Vs. SHANKAR RAO
|
July 20, 2021 |
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HOTHUR SHADAB WAHAB Vs. ASHA PARASRAMPURIA
|
March 15, 2021 |
|
HOVAMMA Vs. STATE BY WOMEN POLICE STATION
|
March 22, 2021 |
|
HRUTHIK N. Vs. D. N. RAJAMMA
|
July 12, 2021 |
|
HULUGAPPA Vs. STATE OF KARNATAKA
|
September 15, 2021 |
|
HUNNIME CHITS (P) LTD Vs. PARASHURAM
|
January 27, 2021 |
|
HUSAIN S/O BALASAHEB WADAGAVNKAR Vs. STATE OF KARNATAKA
|
August 26, 2021 |
|
HUSENSAB Vs. STATE OF KARNATAKA
|
July 30, 2021 |
|
HUSNA BANU Vs. STATE OF KARNATAKA
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September 24, 2021 |
|
HVAC SYSTEM PVT. LTD Vs. ZECO AIR CON LIMITED
|
December 20, 2021 |
|
HYDER ALI KHAN Vs. STATE OF KARNATAKA
|
April 6, 2021 |
|
ICDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 3, 2021 |
|
ICICI LOMBARD GEN INSURANCE COMPANY CO. LTD. Vs. RAVI
|
June 22, 2021 |
|
ICICI LOMBARD GENERAL Vs. GHOUSE PEER
|
June 14, 2021 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. HONNURSAB
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July 7, 2021 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PUSHPA
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March 23, 2021 |
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ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. RAMANAIK S/O REDDY NAIK
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September 1, 2021 |
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IFFCO TOKIO GENERAL INSURANCE CO.LTD Vs. SHRISHAILAPPA
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September 8, 2021 |
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IFFCO TOKIO GIC. LTD. Vs. H. M. JAYARAMA
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August 2, 2021 |
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IFFCO-TOKYO GENERAL INSURANCE Vs. SUJATA
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August 27, 2021 |
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IMAMHUSAIN Vs. STATE OF KARNATAKA
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December 20, 2021 |
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IMRAN S/O. NABISAB TALIKOTI Vs. STATE OF KARNATAKA
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September 28, 2021 |
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IMRAN, S/O. ABDUL LATHIFF Vs. STATE OF KARNATAKA
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August 26, 2021 |
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INCOME TAX DEPARTMENT Vs. D. K. SHIVAKUMAR
|
April 5, 2021 |
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INDIA AWAKE FOR TRANSPARENCY Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
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March 30, 2021 |
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INDIA AWAKE FOR TRANSPARENCY Vs. UNION OF INDIA
|
February 12, 2021 |
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INDIA AWAKE FOR TRANSPARENCY Vs. DIRECTORATE OF ENFORCEMENT
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January 21, 2021 |
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INDIA AWAKE FOR TRANSPARENCY SHRISHTI CRESCENDO Vs. MR. AZIM HASHAM PREMJI
|
January 18, 2021 |
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INDIA FACTORING AND FINANCE SOLUTIONS PVT. LTD Vs. CEASARS SPECIALITY FOODS PRIVATE LIMITED
|
May 27, 2021 |
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INDIAN INSTITUTE OF MANAGEMENT Vs. S. SUNDARAJAN
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June 17, 2021 |
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INDO UNIQUE FLAME LTD. Vs. KARNATAKA POWER CORPORATION LTD.
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January 16, 2021 |
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INDRAVATHI SRINIVASAN Vs. SUNITHA VENUGOPAL
|
October 7, 2021 |
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INDRAVVA BASAPPA KAMBLE Vs. SUPERINTENDENT OF POLICE
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October 21, 2021 |
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INTHEQAB ALAM Vs. STATE
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October 22, 2021 |
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IQBALKHAN PATHAN Vs. ERAMMA
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September 8, 2021 |
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IRANNA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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IRANNA KATEGERI Vs. STATE OF KARNATAKA
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January 27, 2021 |
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IRANNA S/O ASHOK BAJANTRI Vs. STATE OF KARNATAKA
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July 16, 2021 |
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IRAYYA S/O ALAMAYYA HOSAMATH AND ORS Vs. STATE OF KARNATAKA
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August 30, 2021 |
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ISHWAR Vs. THE STATE OF KARNATAKA
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February 2, 2021 |
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ISMAIL KHAN @ ISMAIL JABIULLA Vs. STATE OF KARNATAKA
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September 1, 2021 |
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ITC LIMITED Vs. CG FOODS (INDIA) PRIVATE LIMITED
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September 28, 2021 |
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ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY Vs. THE STATE OF KARNATAKA
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March 23, 2021 |
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J K CEMENT (WESTERN) LIMITED Vs. STATE OF KARNATAKA
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February 8, 2021 |
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J. N. CHANDRASHEKAR Vs. INCOME TAX OFFICER, MADIKERI
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January 16, 2021 |
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J. RAJU Vs. F. MUKTAR
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April 1, 2021 |
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J. S. NAYANA Vs. N. E. K. S. R. T. C.
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June 22, 2021 |
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J. ULARI RAGHU S/ O. JULARI CHANDRAMULI Vs. STATE
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July 30, 2021 |
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J.P. NAGAR Vs. STATE OF KARNATAKA
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November 23, 2021 |
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J.S.S., SAKRI LAW COLLEGE Vs. BAR COUNCIL OF INDIA
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September 23, 2021 |
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JAGADAYYA Vs. SMT. KAMALLAVVA
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August 13, 2021 |
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JAGADEESH Vs. GOPALAKRISHNA BEEDE
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January 13, 2021 |
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JAGADEESH RAO H. Vs. R. NAGABHUSHAN RAO
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January 28, 2021 |
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JAGADEESH SUVARNA Vs. K.T. RAJASHEKAR
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July 6, 2021 |
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JAGADISH Vs. STATE OF KARNATAKA
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July 2, 2021 |
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JAGADISH Vs. DIVISIONAL CONTROLLER
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June 25, 2021 |
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JAGADISH N. HINDUJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 2021 |
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JAGANNATH HEBBALE Vs. STATE OF KARNATAKA
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July 27, 2021 |
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JAGDISHCHANDRA SIDDARAMAPPA PATIL Vs. STATE
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June 15, 2021 |
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JAHANGIR Vs. FAROOQ AHMED ABDUL RAZAK INAMDAR
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July 6, 2021 |
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JAI AMBIKA DALL INDUSTRIES Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
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August 11, 2021 |
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JAI BHARATH FAIR PRICE SHOP Vs. PRINCIPAL SECRETARY
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September 21, 2021 |
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JAISHIV SAXENA Vs. STATE OF KARNATAKA
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April 17, 2021 |
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JAKEER HUSSAIN Vs. STATE OF KARNATAKA
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April 15, 2021 |
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JALALUDDIN S/O IMAMSAB BENDEGUMBLI Vs. STATE OF KARNATAKA
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November 17, 2021 |
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JALEESA BEGUM Vs. STATE OF KARNATAKA
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July 27, 2021 |
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JALEESA BEGUM W/O MOHD MASTAN Vs. STATE OF KARNATAKA
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September 28, 2021 |
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JALENDRA KUMAR Vs. UMESH
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June 21, 2021 |
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JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA
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June 30, 2021 |
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JANARDHAN ENTERPRISESA REGD PARTNERSHIP FIRM Vs. G. KUMAR
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February 8, 2021 |
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JANARDHANA ENTERPRISES Vs. FINE SERVE HOSPITALITY SERVICES (INDIA) PVT LTD.
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June 23, 2021 |
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JANDIPEER STONE ENTERPRISES Vs. STATE OF KARNATAKA
|
May 31, 2021 |
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JANKI CORPORATION LTD Vs. V. GIRIYAPPA
|
April 19, 2021 |
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JANNATABI Vs. BHARATI
|
June 18, 2021 |
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JATTI AUTOMOBILES Vs. T.C. SATHISH KUMAR
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March 12, 2021 |
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JAYALAKSHMI Vs. JOSEPH.K.J
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June 18, 2021 |
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JAYALAKSHMI B. Vs. NEELAKANTAPPA
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April 21, 2021 |
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JAYAMMA Vs. STATE BANK OF INDIA
|
January 8, 2021 |
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JAYAMMA Vs. STATE OF KARNATAKA
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March 15, 2021 |
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JAYAMMA Vs. RATHNAMMA
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November 17, 2021 |
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JAYAMMA Vs. PUNNETH KUMAR S.
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June 23, 2021 |
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JAYAMMA Vs. K.LINGAMMA
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September 8, 2021 |
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JAYAMMABRUHATH Vs. BENGALURU MAHANAGARA PALIKE
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December 1, 2021 |
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JAYARAJ CHANNAPPA HUBLI Vs. H R LALITHAMMA
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March 31, 2021 |
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JAYARAM Vs. STATE OF KARNATAKA
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April 16, 2021 |
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JAYARAM K. Vs. INDIAN OIL CORPORATION LTD.
|
June 30, 2021 |
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JAYARAMU Vs. K.P.LAVA
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July 1, 2021 |
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JAYASHREE Vs. RAJEEV
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July 22, 2021 |
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JAYASHREE Vs. KHAJA BEE
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October 1, 2021 |
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JAYRAJ ACHARYA Vs. STATE OF KARNATAKA
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April 23, 2021 |
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JAYWANTHI K. KAPADIA Vs. DHANSUKHLAL VENILAL
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February 16, 2021 |
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JEANNE PINTO Vs. DEPUTY CONSERVATOR OF FORESTS KOPPA DIVISION
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January 6, 2021 |
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JEOFREY FERNANDES Vs. FELIX MORAS
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January 18, 2021 |
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JEWELERS ASSOCIATION Vs. STATE OF KARNATAKA
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July 8, 2021 |
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JHOHANS VIUWINGHIFERI KENIGAY Vs. STATE OF KARNATAKA
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May 19, 2021 |
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JINDAL ALUMINUM LTD. Vs. GOVERNMENT OF KARNATAKA
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July 9, 2021 |
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JINESH Vs. INCOME TAX OFFICER, WARD-4(3)
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January 22, 2021 |
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JITENDRA KUMAR H.G. Vs. STATE OF KARNATAKA
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March 24, 2021 |
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JMC ATEPL JOINT VENTURE Vs. BANGALORE METRO RAIL CORPORATION LIMITED
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February 25, 2021 |
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JNANA SAROVARA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
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October 29, 2021 |
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JOEL ABRAHAM D.V. Vs. STATE OF KARNATAKA
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April 16, 2021 |
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JOHNY Vs. STATE OF KARNATAKA
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October 22, 2021 |
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JOWHERUNNISA Vs. STATE OF KARNATAKA
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June 1, 2021 |
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JOYCE LYNN PETERS Vs. RESERVE BANK OF INDIA
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October 21, 2021 |
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JSW STEEL LIMITED, MUMBAI Vs. MYSORE MINERALS LIMITED, BANGALORE
|
January 13, 2021 |
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JYOTHI W/O DIVAKAR Vs. STATE OF KARNATAKA
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October 22, 2021 |
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K B DHANANJAYA Vs. MT Y S PADMAVATHI
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February 5, 2021 |
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K C CHIDANANDA Vs. CHIEF EXECUTIVE OFFICER EXECUTIVE MEMBER AND EXECUTIVE MEMBER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
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November 17, 2021 |
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K H NANDEESHA Vs. STATE
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April 15, 2021 |
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K M MUNIYAPPA Vs. GEORGE PATHAN
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April 1, 2021 |
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K MALLIKARJUNA Vs. H. A. SUDHA MALLIKARJUNA
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November 16, 2021 |
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K RAFIQ AHMED Vs. RAJESH GOEL, IAS
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August 26, 2021 |
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K SUREKHA Vs. A SANTOSH KUMAR
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February 11, 2021 |
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K. ABRAHAM Vs. B.V.N. REDDY
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August 2, 2021 |
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K. AMARESH Vs. K. VITTOBHA
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March 23, 2021 |
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K. DHANANJAY Vs. CABINET SECRETARY
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November 26, 2021 |
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K. HALAPPA Vs. STATE
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December 20, 2021 |
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K. K. POOVAIAH Vs. STATE OF KARNATAKA
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March 12, 2021 |
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K. KUMAR Vs. STATE
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March 1, 2021 |
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K. M. VENKATARAMANA Vs. K. SUMITRA
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June 24, 2021 |
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K. MOHAMMED HARIS Vs. INCOME TAX DEPARTMENT
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September 24, 2021 |
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K. MUNIRAJU Vs. B.S. MANJUNATH
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June 8, 2021 |
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K. MUNIRATHNAM Vs. STATE OF KARNATAKA
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January 22, 2021 |
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K. NAGARAJ Vs. P.N. LINGESH BABU
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January 28, 2021 |
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K. NAGARAJA RAO Vs. RAHUL R.
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March 29, 2021 |
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K. NARASIMHAMURTHY Vs. MAHENDRA JAIN
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June 1, 2021 |
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K. RAFIQ AHMED Vs. RAJESH GOEL, IAS
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August 26, 2021 |
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K. RAMU Vs. MOHAMMED MEHABOOB PASHA
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November 23, 2021 |
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K. S. MEENAKSHI Vs. STATE OF KARNATAKA
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April 19, 2021 |
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K. SANTHOSHA Vs. STATE OF KARNATAKA
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August 19, 2021 |
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K. SANTHOSHA, S/O LATE K KABBALAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
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June 24, 2021 |
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K. SHIVANAGOUDA NAIK Vs. STATE OF KARNATAKA
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March 31, 2021 |
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K. SREEDHAR Vs. DEPUTY COMMISSIONER
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November 23, 2021 |
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K. SUBBUKKANI Vs. STATE OF KARNATAKA
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January 11, 2021 |
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K. SURYA PRAKASH Vs. T. ROHINI W/O. M. GOPAL RAO
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March 9, 2021 |
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K. SURYANARAYANA Vs. J. CHALAPATHI
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March 25, 2021 |
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K. V. SAVITHRAMMA Vs. M. S. VEENA
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June 21, 2021 |
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K. V. SHIVASHANKARAIAH Vs. P. MAHADEVAPRASAD
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June 22, 2021 |
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K.A. PAUL Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA
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May 25, 2021 |
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K.B. BASAVARAJ Vs. CIRCLE INSPECTOR
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August 31, 2021 |
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K.B.NATARAJ Vs. BHADRAMMA
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March 26, 2021 |
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K.GANGADHAR Vs. R.SUNIL
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September 8, 2021 |
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K.H. MALLIKARJUN Vs. STATE BY HIGH GROUNDS POLICE
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April 16, 2021 |
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K.H. UMASHANKAR Vs. R. CHANDRAKALA
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April 19, 2021 |
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K.JAYANNA Vs. ANITHA PAREEK
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June 21, 2021 |
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K.N. JAYRAM SHETTY Vs. STATE OF KARNATAKA
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December 21, 2021 |
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K.N. RANGASWAMY SETT Vs. DIVISIONAL CONTROLLER
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June 2, 2021 |
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K.P. ANJANAPPA Vs. STATE OF KARNATAKA
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September 27, 2021 |
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K.P. GOPALKRISHNA, CHAIRMAN OF NATIONAL PUBLIC SCHOOL Vs. MUSTAFA
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June 14, 2021 |
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K.P.ASOKUMAR Vs. M/S. SHIKSHA ASSOCIATES
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October 7, 2021 |
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K.R. NARASIMHA MURTY Vs. THE SECRETARY, MINISTRY OF CO-OPERATIVE SOCIETIES
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July 23, 2021 |
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K.R.TEJASH Vs. STATE OF KARNATAKA
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October 29, 2021 |
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K.RAMU Vs. KUMBESHWARA CREDIT CO-OP
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January 12, 2021 |
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K.S. NAVEENA Vs. STATE OF KARNATAKA
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October 22, 2021 |
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K.S. RAMESH M.D. AND CEO, IDEA INFINITY IT SOLUTIONS PVT. LTD. Vs. STATE OF KARNATAKA
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June 1, 2021 |
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K.S.ESHWARAPPA Vs. COMMISSIONER CITY CORPORATION
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December 20, 2021 |
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K.S.R.T.C. Vs. SARASWATHAMMA AND ORS.
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January 8, 2021 |
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K.T. NAVEEN KUMAR Vs. STATE OF KARNATAKA
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April 16, 2021 |
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K.U. POVAIAH Vs. K. NAMITHA POVAIAH
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March 5, 2021 |
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K.V. KRISHNAIAH SETTY Vs. AUTHORISED OFFICER STANDARD CHARTERED BANK
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November 16, 2021 |
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KADIYA LAXMI RAJENDRABHAI Vs. SECRETARY KARNATAKA STATE DIPLOMA IN NURSING EXAMINATION BOARD
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February 12, 2021 |
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KAILASH Vs. DIVISIONAL ENGINEER TELECOM BSNL STAFF QUARTERS
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June 24, 2021 |
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KAISAR JEHAN Vs. ABDUL WAJID ALI
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February 19, 2021 |
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KAISUR RAHIMAN Vs. STATE OF KARNATAKA
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September 25, 2021 |
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KALAI SELVI Vs. CHANDRASHEKAR GOWDA
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June 28, 2021 |
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KALAKESH KALAKAPPA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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KALAPALLY KRISHNA Vs. DEPOT MANAGER APSRTC OFFICE
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July 29, 2021 |
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KALAVATHI Vs. MADIVALAPPA
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July 9, 2021 |
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KALAVATHI Vs. SHANTHAVVA
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February 17, 2021 |
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KALIKA DEVASTHAN VISHWASTH MANDALI Vs. VEERUPAKSHI BALKRISHNAPPA KADLASKAR
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March 12, 2021 |
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KALLAPPA APPA SHANDAGE Vs. SANJAY SHANKAR SHANDAGE
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June 8, 2021 |
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KALPANA Vs. STATE OF KARNATAKA
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June 17, 2021 |
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KALPANA Vs. SBI GENERAL INS. CO. LTD.
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July 29, 2021 |
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KALPANA MANJUNATH Vs. STATE OF KARNATAKA
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January 5, 2021 |
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KAMALA N. Vs. SATISHA K.
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April 7, 2021 |
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KAMALABAI Vs. BHIMARAYA
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September 14, 2021 |
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KAMALAMMA Vs. STATE OF KARNATAKA
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April 23, 2021 |
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KAMALAVVA Vs. NAGESH
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January 8, 2021 |
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KAMBE GOWDA, S/O. KENCHE GOWDA Vs. STATE OF KARNATAKA
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July 16, 2021 |
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KANAGA Vs. NIRANJAN BABY G. D.
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June 22, 2021 |
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KANAKAPPA KALMANI S/O. HANUMANTHAPPA Vs. STATE OF KARNATAKA
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August 27, 2021 |
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KANCHANA L.RAO Vs. DIRECTORATE OF ENFORCEMENT
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May 4, 2021 |
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KANNAPPA YALLAPPA NAYAK Vs. STATE OF KARNATAKA
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September 21, 2021 |
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KANTHA RAJ Vs. SHAM SHUDIN
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December 8, 2021 |
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KANTHAMANI Vs. COMMISSIONER
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June 11, 2021 |
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KANYAKAPARAMESWARI CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
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July 27, 2021 |
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KARABASAPPA Vs. SANGAMESH
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July 27, 2021 |
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KARABASAYYA Vs. STATE OF KARNATAKA
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September 27, 2021 |
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KAREPPA S/O RANGAPPA JAKKANNAVAR Vs. STATE OF KARNATAKA
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November 17, 2021 |
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KARIBASAVAIAH Vs. STATE OF KARNATAKA
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July 28, 2021 |
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KARIYAPPA Vs. HANUMANTHAPPA
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June 8, 2021 |
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KARIYAVVA Vs. BASAPPA
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March 10, 2021 |
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KARNATAKA AGRICULTURALIMPLEMENTS AND ALLIED INDUSTRIAL CO-OPERATIVE SOCIETY LTD ,DHARWAD Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
March 8, 2021 |
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KARNATAKA LOKAYUKTA POLICE Vs. STATE
|
December 13, 2021 |
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KARNATAKA POWER CORPORATION LIMITED Vs. GOPALKRISHNA
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August 6, 2021 |
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KARNATAKA PRESSURE VESSELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I COMMISSIONERATE
|
February 11, 2021 |
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KARNATAKA RAJYA MANDAVYA GRUHA Vs. STATE OF KARNATAKA
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November 25, 2021 |
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KARNATAKA RAJYA RASHTE BADHI VYAPARIGALA MAHAMANDALA (R) Vs. STATE OF KARNATAKA
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December 21, 2021 |
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KARNATAKA RAJYADA YELLA DINAGOOLIE Vs. STATE OF KARNATAKA
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May 26, 2021 |
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KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED Vs. SMT. SUBHADRA W/O LATE MR.IRAPPA BADIGER
|
September 23, 2021 |
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KARNATAKA STATE ASSOCIATION Vs. UNION OF INDIA MINISTRY OF HEALTH
|
August 25, 2021 |
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KARNATAKA STATE BUILDING & OTHER Vs. MOHAN KUMAR K. B.
|
February 11, 2021 |
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KARNATAKA STATE CO-OPERATIVE APEX BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 1, 2021 |
|
KARNATAKA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX , BANGALORE
|
January 5, 2021 |
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KARNATAKA STATE ROAD Vs. SAJAUDDIN DELVI
|
March 5, 2021 |
|
KARNATAKA STATE ROAD Vs. GOWRAMMA
|
June 10, 2021 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MALLIUKA ARJUNA
|
June 28, 2021 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ZEENATH W/O. LATE BHASHASAAB
|
March 25, 2021 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SUNIL CHIMAL
|
February 9, 2021 |
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KARNATAKA VIKAS GRAMEENA BANK DHARWAD-8 Vs. CHANDRASHEKHAR
|
August 2, 2021 |
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KARTAR RADHE SINGH Vs. HANMANTH BALU PATIL
|
March 29, 2021 |
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KARTHIK Vs. SAMPIGE SIDDESHWARA
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June 18, 2021 |
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KARTHIK Vs. T. YADVA MURTHY
|
August 13, 2021 |
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KARTHIK @ ULLALU KARTHIK Vs. COMMISSIONER OF POLICE
|
September 20, 2021 |
|
KARTHIK R. Vs. STATE
|
November 24, 2021 |
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KASHINATH S/O PADADANAGOUDA PATIL Vs. STATE OF KARNATAKA
|
September 23, 2021 |
|
KATTIKARA RAJAPPA Vs. STATE OF NYAMATTI POLICE DAVANGERE
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January 13, 2021 |
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KEERTHI KUMAR PATEL Vs. STATE OF KARNATAKA
|
April 16, 2021 |
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KEERTHI KUMAR PATEL Vs. STATE OF KARNATAKA
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April 21, 2021 |
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KEMPEGOWDA Vs. STATE OF KARNATAKA
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July 9, 2021 |
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KENCHE GOWDA Vs. STATE OF KARNATAKA
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July 31, 2021 |
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KENRISE MEDIA PVT. LTD. Vs. ASHISH K. MISHRA
|
June 3, 2021 |
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KESARIMAL Vs. ZAKIRAHAMED
|
February 10, 2021 |
|
KESHAVA @ CHONI Vs. STATE OF KARNATAKA
|
May 6, 2021 |
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KESHAVA @ R.K. S/O. SHIVAJI RATOD Vs. STATE OF KARNATAKA
|
November 19, 2021 |
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KHAJASAB S/O HUSSAINSAB Vs. STATE OF KARNATAKA
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September 7, 2021 |
|
KHAMBRUNISSA Vs. PYUARUKHAN
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April 17, 2021 |
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KHASIM S/O. B. MOHAMMED Vs. B.SHASHIDHAR
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September 8, 2021 |
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KHATUNABI Vs. IMAM HUSEN
|
March 2, 2021 |
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KHURSHEED Vs. STATE OF KARNATAKA
|
June 30, 2021 |
|
KIRAN Vs. STATE OF KARNATAKA
|
June 29, 2021 |
|
KIRAN @ NARASINGRAYA S/O. BIBBANNA Vs. STATE OF KARNATAKA
|
September 28, 2021 |
|
KIRAN J Vs. STATE OF KARNATAKA
|
June 10, 2021 |
|
KIRAN KUMAR S/O SHANKARAPPA GURIKAR Vs. SUPERINTENDENT OF POLICE
|
September 22, 2021 |
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KIRAN S/O IRANNA JUGALI Vs. STATE OF KARNATAKA
|
November 26, 2021 |
|
KIRLOSKAR AAF LIMITED Vs. M/S. AMERICAN AIR FILTERS COMPANY INC
|
August 26, 2021 |
|
KIRLOSKAR ELECTRICAL COMPANY LIMITED Vs. VINAYAK A PALANKAR
|
November 19, 2021 |
|
KISHAN HEGDE Vs. STATE OF KARNATAKA
|
March 2, 2021 |
|
KODAGU DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYANAGAR HASSAN
|
January 19, 2021 |
|
KOLPE RAZAK ANSIF Vs. STATE OF KARNATAKA
|
May 12, 2021 |
|
KONDURU SRINIVASALU Vs. STATE OF KARNATAKA
|
January 21, 2021 |
|
KOSHY ABRAHAM Vs. B.K.JAYALAKSHMI
|
November 29, 2021 |
|
KOTAK MAHINDRA BANK LIMITED Vs. ARUN KUMAR M.
|
November 23, 2021 |
|
KOTEPPA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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KOTESHAPPA Vs. DEPUTY COMMISSIONER, HAVERI
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March 8, 2021 |
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KOTRESHI Vs. STATE
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March 2, 2021 |
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KRISHANA Vs. STATE
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April 19, 2021 |
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KRISHNA GOPAL KHETAN Vs. M/S.PEARL VALLEY SILKS LTD
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March 31, 2021 |
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KRISHNA MURTHY Vs. STATE BY KARNATAKA LOKAYUKTA
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December 4, 2021 |
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KRISHNA MURTHY Vs. STATE OF KARNATAKA
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June 16, 2021 |
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KRISHNAKANTH K S/O. K. NAGESWAR RAO AND ORS Vs. STATE BY WHITE FIELD POLICE
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September 1, 2021 |
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KRISHNAPPA Vs. M/S.REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETIES LTD.
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March 16, 2021 |
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KRISHNAPPA H. Vs. STATE OF KARNATAKA
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November 26, 2021 |
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KRISTAPPANAYAK AMARAPPANAYAK DESAI Vs. LAND TRIBUNAL
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September 8, 2021 |
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KSRTC Vs. RAJANNACHARI
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June 21, 2021 |
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KUM DEEPIKA Vs. STATE OF KARNATAKA
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May 24, 2021 |
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KUM. LONCHITHA R.H. Vs. STATE OF KARNATAKA
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April 27, 2021 |
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KUMAR Vs. STATE OF KARNATAKA
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November 23, 2021 |
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KUMAR Vs. STATE OF KARNATAKA
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August 10, 2021 |
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KUMAR D Vs. ANNAPOORNESHWARI G. SHIVANGI
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May 25, 2021 |
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KUMAR GAURAV @VINU Vs. STATE OF KARNATAKA
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July 2, 2021 |
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KUMAR SHRIDHAR KARABASAPPA UDAPUDI Vs. SPECIAL LAND ACQUISITION OFFICER, DHARWAD
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January 27, 2021 |
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KUMAR SUKESH Vs. SHIVANAND
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September 23, 2021 |
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KUMARI D. Vs. STATE OF KARNATAKA
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November 17, 2021 |
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KUMARI SIDDAWWA Vs. RUDRAPPA
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June 23, 2021 |
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KUMARI V. Vs. STATE OF KARNATAKA
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November 30, 2021 |
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KUNAL BAHLCHIEF EXECUTIVE OFFICER AND DIRECTOR OF M/S JASPER INFOTECH PRIVATE LIMITED Vs. STATE OF KARNATAKA
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January 7, 2021 |
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KUTUBUDDIN Vs. GANGU
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June 17, 2021 |
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KUVEMPU UNIVERSITY Vs. GAYATHRI D.V
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March 17, 2021 |
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L. BABU Vs. STATE OF KARNATAKA
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May 28, 2021 |
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L. ESHWAR Vs. ARIJITH MANDAL
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March 25, 2021 |
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L. KARTHIK Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
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January 28, 2021 |
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L. PARAMESHWAR Vs. STATE OF KARNATAKA
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November 18, 2021 |
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L.DAYANANADA REDDY Vs. STATE OF KARNATAKA
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June 30, 2021 |
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L.N. NARASIMHAMURTHY Vs. STATE OF KARNATAKA
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February 18, 2021 |
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LAGAMA Vs. STATE OF KARNATAKA
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July 30, 2021 |
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LAKKAIAH Vs. STATE OF KARNATAKA
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June 25, 2021 |
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LAKSHMAMMA Vs. DY. COMMISSIONER, BENGALURU RURAL DISTRICT
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June 22, 2021 |
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LAKSHMAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
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March 1, 2021 |
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LAKSHMAMMA Vs. DEVAMMA
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January 12, 2021 |
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LAKSHMANA NAIKA Vs. STATE OF KARNATAKA
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April 16, 2021 |
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LAKSHMI Vs. SINGHANAL BHEEMAPPA
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June 18, 2021 |
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LAKSHMI Vs. N. SUDARSHAN
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April 16, 2021 |
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LAKSHMI Vs. BASAVARAJU
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April 15, 2021 |
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LAKSHMI JAVARAIAH Vs. STATE OF KARNATAKA
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May 6, 2021 |
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LAKSHMI NARAYANA L Vs. STATE OF KARNATAKA
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June 14, 2021 |
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LAKSHMIDEVAMMA Vs. JAYAMMA
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July 29, 2021 |
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LAKSHMIKANTHA Vs. BAJAJ ALIANZ GENERAL INSURANCE CO LTD
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July 27, 2021 |
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LAL CONSTRUCTION CO. Vs. STATE OF KARNATAKA
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February 18, 2021 |
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LALEETA Vs. BASAVARAJ
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October 29, 2021 |
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LALITA W/O BHARAMANNA @ BHARMAPPA KATAGI Vs. JAYPAL SINGH TOMER
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September 1, 2021 |
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LALITA W/O RAMU BHOVI Vs. STATE
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November 17, 2021 |
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LALITA W/O SUBHASH NAWNEKAR Vs. STATE OF KARNATAKA
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December 23, 2021 |
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LALITHA SANCHETI Vs. STATE OF KARNATAKA
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January 8, 2021 |
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LALSAB Vs. VIJAYA MAHANTESH CO-OPERATIVE BANK LTD.
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February 5, 2021 |
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LALSAB Vs. C.M. KAMA
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February 5, 2021 |
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LAND ACQUISITION OFFICER Vs. S. SHOBHA
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December 25, 2021 |
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LARSEN AND TOUBRO LIMITED Vs. GEODESIC TECHNIQUES PRIVATE LIMITED
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October 21, 2021 |
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LATE G.B. KULKARNI MEMORIAL LEGAL TRUST Vs. PRINCIPAL SECRETARY TO PRIME MINISTER OF INDIA, GOVERNMENT OF INDIA
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June 10, 2021 |
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LATHAMMA ALIAS LATHA Vs. MOHAMMED SALEEM S/O. MOHAMMED ABID
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March 26, 2021 |
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LAXAMAN Vs. STATE THROUGH HORTI POLICE STATION
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August 27, 2021 |
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LAXMAN Vs. STATE OF KARNATAKA
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September 8, 2021 |
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LAXMAN Vs. N. W. K. R. T. C.
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June 29, 2021 |
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LAXMAN Vs. STATE OF KARNATAKA
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February 26, 2021 |
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LAXMAN LAKAPPA NINGANNAVAR Vs. STATE OF KARNATAKA
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June 29, 2021 |
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LAXMI Vs. JAYANTI RAVISHANKAR
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June 21, 2021 |
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LAXMIBAI Vs. CHOLAPPA S/O SAIBANNA DHANAGAR
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September 8, 2021 |
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LEELA Vs. SPECIAL LAND ACQUISITION OFFIER AND ASSISTANT COMMISSIONER
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March 26, 2021 |
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LEENA REGO Vs. LAURA
|
November 12, 2021 |
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LEGAL MANAGER Vs. CHINNADURAI N.
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March 16, 2021 |
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LEGAL MANAGER, SHRIRAM GENERAL INS CO LTD Vs. CHIKKABILIGOWDA
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June 21, 2021 |
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LEKHA S/O NAGAPPA NAIK Vs. STATE OF KARNATAKA
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August 31, 2021 |
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LEO JOHN Vs. EUGENIA PREETHI
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January 20, 2021 |
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LI DONG, D/O LI JING HUA Vs. UNION OF INDIA
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December 3, 2021 |
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LINGAPPA GOUDORU Vs. STATE OF KARNATAKA
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August 19, 2021 |
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LINGAPPA, S/O LATE RANAPPA Vs. MANAGING PARTNER
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August 26, 2021 |
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LIQUIDATOR Vs. DIRECTORATE OF ENFORCEMENT
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July 26, 2021 |
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LOHITH K.Y Vs. STATE OF KARNATAKA
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April 15, 2021 |
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LOKESH Vs. STATE OF KARNATAKA
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March 30, 2021 |
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LOKESH D. V. Vs. STATE OF KARNATAKA
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October 29, 2021 |
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LOKESHNAIKA Vs. SHIVA KUMAR
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July 7, 2021 |
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LOUIS Vs. JOINT DIRECTOR OF LAND RECORDS
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March 1, 2021 |
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M. C. KUMAR Vs. STATE OF KARNATAKA
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May 24, 2021 |
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M. CHANNABASAPPA Vs. GENERAL MANAGER (ADM AND HRD) KARNATAKA POWER TRANSMISSION COMPANY LIMITED
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June 18, 2021 |
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M. CHIDANANDA RAO Vs. STATE OF KARNATAKA
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February 26, 2021 |
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M. G. GOPAL PRINCIPAL & DEAN OF KIMS Vs. STATE
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January 18, 2021 |
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M. JAGADISH S/O APPANNA Vs. STATE OF KARNATAKA
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November 29, 2021 |
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M. K. PRASHANTH BABU Vs. BANGALORE DEVELOPMENT AUTHORITY
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June 24, 2021 |
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M. MUNISWAMY Vs. GMS CONSTRUCTION PVT. LTD.
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January 5, 2021 |
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M. NAGAPPA Vs. MOHAMAD ASLAM SAVANUR
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March 1, 2021 |
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M. NAGARAJU Vs. LOKESH BAGAL
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October 26, 2021 |
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M. P. BROTHERS Vs. PANDAVAPURA SAHAKARA SAKKARE KARKHANE LTD.
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July 20, 2021 |
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M. RAJENDRA Vs. STATE OF KARNATAKA
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September 7, 2021 |
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M. RAMA REDDY Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
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February 10, 2021 |
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M. RAMESH KUMAR Vs. RIYAZ UR REHAMAN
|
February 3, 2021 |
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M. RAMU Vs. KARNATAKA REAL ESTATE APPELLATE TRIBUNAL
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June 29, 2021 |
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M. RAMU Vs. KUMARASWAMY
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June 25, 2021 |
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M. RAVIPRAKASH Vs. ANSAR AHAMAD
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January 5, 2021 |
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M. S. ANANDA KUMAR Vs. JAYAMMA
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June 18, 2021 |
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M. SANJEEVA SHETTY Vs. HILARY MASCARENHAS
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January 19, 2021 |
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M. SHANTHA Vs. KANTHARAJ
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April 12, 2021 |
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M. SUNITHA (VIDYASRI) Vs. M. SHASHIKALA MUGADURA
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July 20, 2021 |
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M. SURESH GOUDA Vs. Y.RAMA BABU
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September 29, 2021 |
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M. VEERESH Vs. STATE OF KARNATAKA
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July 9, 2021 |
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M. VIJAY NAYAK Vs. SRI SAI BOOK MANUFACTURERS, BENGALURU
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February 4, 2021 |
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M.G. RAJU Vs. STATE OF KARNATAKA
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April 15, 2021 |
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M.G. RAJU Vs. H.T. RAVINDRA KUMAR
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January 4, 2021 |
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M.G. RAVISHANKAR Vs. M.G. JAIRAM
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July 9, 2021 |
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M.M. CHANAGOND Vs. STATE THROUGH HESCOM, VIJAYAPUR
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December 7, 2021 |
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M.M.BHEMAIAH Vs. M.M.AIYANNA
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December 1, 2021 |
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M.M.FABS AND TOOLS Vs. NARASIMHA MURTHY
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April 20, 2021 |
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M.M.V. VEERESHA, S/O. SHANKARAIAH Vs. DHAMI BAI W/O.CHENNAYA NAIK
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September 23, 2021 |
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M.N. MANJUNATH Vs. STATE OF KARNATAKA
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April 16, 2021 |
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M.N. MANOHAR Vs. SRI AUGUSTINE D-LIMA
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February 6, 2021 |
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M.N. PUTTARAMU Vs. CHIKKAMMA
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October 7, 2021 |
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M.O. RAJANNA Vs. STATE BY C.P.I. CHITRADURGA TOWN CIRCLE
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October 1, 2021 |
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M.R.SHIVARUDRAIAH Vs. RUDRAPPA
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January 28, 2021 |
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M.R.THIPPAREDDY Vs. UNION OF INDIA
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March 9, 2021 |
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M.SHIVAPPA Vs. VARADAMMA
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October 18, 2021 |
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M/S CANNA LILLY INFRASTRUCTURE PVT LTD. AND ORS Vs. STATE BANK OF INDIA
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September 1, 2021 |
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M/S CREATIVE DECISION SYSTEMS AND SOFTWARE PVT. LTD. Vs. DEBT RECOVERY TRIBUNAL
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November 29, 2021 |
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M/S EMBASSY SERVICES PVT. LTD. Vs. M/S MONARCH ERGONOMICS INDIA PVT. LTD.
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February 9, 2021 |
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M/S SAI CONSTRUCTIONS Vs. M/S. MODERN INDIA LIMITED ALSO KONWN AS THE MODERN INDIA LIMITED
|
March 12, 2021 |
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M/S SOUTHERN FERRO Vs. THE STATE OF KARNATAKA
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March 15, 2021 |
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M/S SRI KALABYRAVESHWARA STONE CRUSHER AND ORS Vs. STATE OF KARNATAKA
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August 25, 2021 |
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M/S TYRE WORKS Vs. MANAGING DIRECTOR
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October 1, 2021 |
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M/S. ANIRUDH AGENCY Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
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August 11, 2021 |
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M/S. DTDC EXPRESS LTD. Vs. M/S. DAT ENTERPRISES
|
February 15, 2021 |
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M/S. EVERSHINE CATERERS Vs. UNION OF INDIA
|
November 10, 2021 |
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M/S. GM INFINITE DWELLING INDIA PVT LTD Vs. SPECIAL TAHSILDAR
|
February 4, 2021 |
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M/S. MYSORE MINERALS LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
June 25, 2021 |
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M/S. PAYGATE INDIA PVT. LTD. Vs. STATION OFFICER HSR LAYOUT POLICE STATION
|
November 10, 2021 |
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M/S. QUESS CORP LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 25, 2021 |
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M/S. VAISHAK INTERNATIONAL LIMITED Vs. D.S.V. DIKSHIT
|
September 23, 2021 |
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M/S. YOJAKA INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 17, 2021 |
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M/S.ANNAPURNA EDUCATION TRUST Vs. COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
|
April 12, 2021 |
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M/S.BATA INDIA LIMITED Vs. STATE OF KARNATAKA
|
February 22, 2021 |
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M/S.DECCAN ALLOYS PRIVATE LIMITED Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
March 26, 2021 |
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M/S.FOSROC CHEMICALS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL TAX, BANGALORE
|
April 1, 2021 |
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M/S.MAVINKERE ESTATE Vs. ARVIND J. KOTECHA
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March 26, 2021 |
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M/S.S. S. C. STEELS PRIVATE LIMITED, BALLARI Vs. STATE OF KARNATAKA
|
February 23, 2021 |
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M/S.TOYOTA KIRLOSKAR MOTOR (P) LTD Vs. INCOME TAX OFFICER, BANGALORE
|
March 24, 2021 |
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MACHENDRA Vs. MAHINDRA JAIN
|
September 15, 2021 |
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MACHENDRANATH Vs. SANGEETA BALARAM GAIKWAD
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June 28, 2021 |
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MADAMMA Vs. STATE OF KARNATAKA
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March 26, 2021 |
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MADHAV Vs. NAGARAJ IRKAL
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April 5, 2021 |
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MADHAVARAO S/O DEVENDRAPPA PATIL Vs. STATE OF KARNATAKA
|
September 7, 2021 |
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MADHU G. Vs. STATE OF KARNATAKA
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June 21, 2021 |
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MADHUKAR.G Vs. STATE OF KARNATAKA
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May 24, 2021 |
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MADHUKUMAR M. R. Vs. UNION OF INDIA
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March 17, 2021 |
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MADHUSUDHAN BHADRI Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
|
November 12, 2021 |
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MADHUVANA HOUSE BUILDING CO -OP SOCIETY LTD Vs. SPL LAO AND ASSISTANT COMMISSIONER MYSORE SUB DIVISION MYSORE
|
September 6, 2021 |
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MADHUVANA HOUSE BUILIDNG CO-OPERATIVE SOCIETY Vs. SPL LAO AND ASSISTANTE COMMISSIONER
|
September 7, 2021 |
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MADIWALAPPA Vs. STATE
|
June 17, 2021 |
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MAHADEV Vs. STATE OF KARNATAKA
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September 14, 2021 |
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MAHADEVAIAH Vs. M. JAGADEESH
|
December 16, 2021 |
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MAHADEVAMMA Vs. ASSISTANT EXECUTIVE ENGINEER
|
March 4, 2021 |
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MAHADEVAMMA Vs. B.M. MAHADEVASWAMY
|
December 20, 2021 |
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MAHADEVAPPA Vs. STATE OF KARNATAKA
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September 2, 2021 |
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MAHADEVI Vs. SURESH G DHARWAD
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July 26, 2021 |
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MAHADEVI Vs. STATE OF KARNATAKA
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November 30, 2021 |
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MAHADEVI W/O. BASAPPA KERUR Vs. ASSISTANT COMMISSIONER
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August 26, 2021 |
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MAHALAXMI STONE CRUSHER REP. BY ITS PROPRIETOR, MR. BABUGOWDA S. HAVARGI Vs. GOVERNMENT OF KARNATAKA, REPRESENTED BY SENIOR GEOLOGIST, DEPARTMENT OF MINES AND GEOLOGY
|
May 5, 2021 |
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MAHALINGAPPA SHETTEPPA PATROT Vs. LAND ACQUISITION OFFICER
|
July 1, 2021 |
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MAHAMMAD ARIF Vs. STATE OF KARNATAKA
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June 23, 2021 |
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MAHANTESH Vs. STATE OF KARNATAKA
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October 7, 2021 |
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MAHANTESH Vs. STATE OF KARNATAKA
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July 22, 2021 |
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MAHANTESH BURANPUR Vs. BENGALURU MAHANAGARA PALIKE
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April 12, 2021 |
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MAHANTESH DUNDAYYA YADAVADMATH Vs. STATE OF KARNATAKA
|
January 16, 2021 |
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MAHARANI SMT. PRAMODA DEVI WADIYAR W/O LATE SRI. SRIKANTA DATTA RAJA WADIYAR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 7, 2021 |
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MAHEBOOB Vs. STATE
|
January 28, 2021 |
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MAHEJABEEN Vs. STATE OF KARNATAKA
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April 17, 2021 |
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MAHENDRA S/O. GADILINGAPPA Vs. STATE OF KARNATAKA
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August 31, 2021 |
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MAHENDRARADHYA Vs. STATE OF KARNATAKA
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June 7, 2021 |
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MAHESH Vs. STATE OF KARNATAKA
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July 7, 2021 |
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MAHESH Vs. STATE OF KARNATAKA
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October 22, 2021 |
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MAHESH S/O SHANKARAPPA KERIMANI Vs. STATE OF KARNATAKA
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September 23, 2021 |
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MAHESHA Vs. STATE
|
July 22, 2021 |
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MAHESHKUMAR Vs. STATE OF KARNATAKA
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March 22, 2021 |
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MAILAR S/O SHIVAPPA KULALI Vs. KAREPPA S/O HANAMANTAPPA BASARAGI
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September 8, 2021 |
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MAJALIS-E-INTIZAMIYA MASJID Vs. MASJID-E-PEERPASHA QUADRI
|
January 4, 2021 |
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MALA ALIAS PADMA Vs. SHIVRAJ YAMANAPPA HIREKURUBAR
|
March 15, 2021 |
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MALAKAPPA SHRISHAIL PATIL Vs. RANGAPPA CHANNAPPA PATIL
|
March 9, 2021 |
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MALAMMA Vs. HARIJANA GANGAPPA
|
March 1, 2021 |
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MALAPPA @ MALINGARAYA Vs. STATE OF KARNATAKA
|
December 10, 2021 |
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MALATESH S/O. SHANKRAPPA MATGODLI AND ORS Vs. STATE OF KARNATAKA
|
September 1, 2021 |
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MALLA PPA Vs. STATE OF KARNATAKA
|
June 25, 2021 |
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MALLAIAH Vs. AYYAPPA R.
|
June 28, 2021 |
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MALLAMMA Vs. STATE OF KARNATAKA
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October 22, 2021 |
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MALLAPPA Vs. MANAGING DIRECTOR, NWKRTC
|
March 6, 2021 |
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MALLAPPA Vs. STATE OF KARNATAKA
|
January 16, 2021 |
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MALLAPPA Vs. ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER
|
July 22, 2021 |
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MALLAPPA Vs. STATE OF KARNATAKA
|
June 28, 2021 |
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MALLAPPA S/O. SHIVAJI BADAWANACHE Vs. STATE OF KARNATAKA
|
September 1, 2021 |
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MALLAYYA SANGAYYA MATAPATI @ PUJARI Vs. STATE OF KARNATAKA
|
September 29, 2021 |
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MALLIKARJUN Vs. STATE BY PSI
|
February 17, 2021 |
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MALLIKARJUN Vs. STATE BY INSPECTOR OF POLICE
|
July 30, 2021 |
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MALLIKARJUN S/O BASETTEPPA TARALAGATTI Vs. MANAGING DIRECTOR AND SELF INSURANCE FUND
|
September 7, 2021 |
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MALLIKARJUN S/O SHIVASHARANAPPA KHANDEKAR Vs. STATE OF KARNATAKA
|
November 19, 2021 |
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MALLIKARJUNA S/O PARSHURAM Vs. STATE OF KARNATAKA
|
September 8, 2021 |
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MALLIKSAB Vs. SHARANAPPAGOUDA
|
July 27, 2021 |
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MAMATHA N., Vs. ORIENTAL INSURANCE CO. LTD.
|
May 31, 2021 |
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MANAGER Vs. PARASHARAMULU @ RAMAPPA
|
August 31, 2021 |
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MANAGER Vs. DADUSABA
|
June 22, 2021 |
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MANAGER ICICI LOMBARD GIC LTD., Vs. GANGADHAR K M
|
June 3, 2021 |
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MANAGER THE ORIENTAL INSURANCE CO. LTD Vs. MANJULA BAI
|
July 9, 2021 |
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MANAGER UNITED INDIA INSURANCE CO LTD Vs. GANESH
|
July 27, 2021 |
|
MANAGER, ORIENTAL INSURANCE CO LTD Vs. L. RADHA
|
June 28, 2021 |
|
MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. PRAKASH S/O MANAPA BADIGER
|
September 8, 2021 |
|
MANAGING DIRECTOR Vs. LAKSHMAMMA
|
February 24, 2021 |
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MANAGING DIRECTOR Vs. K.VIJAY
|
June 25, 2021 |
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MANAGING TRUSTEE COMMISSION ON ECUMENICAL MISSION Vs. STATE OF KARNATAKA
|
August 25, 2021 |
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MANGAL W/O SITARAM CHOUGULE Vs. KHEM RAJ KEER S/O S.H.KESU LALKER
|
August 31, 2021 |
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MANGALA Vs. A. GANESH
|
April 8, 2021 |
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MANGALPADY NARESH SHENOY Vs. STATE OF KARNATAKA
|
September 30, 2021 |
|
MANGAMMA Vs. MUNIYAPPA
|
January 22, 2021 |
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MANIPAL HOSPITAL Vs. BINAYAK BHATTACHARJEE
|
March 2, 2021 |
|
MANIPAL UNIVERSITY Vs. RAMANJINAPPA H
|
June 21, 2021 |
|
MANISH MAHESWARI Vs. STATE OF UTTAR PRADESH
|
July 23, 2021 |
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MANISHA PRASHANT MEHTA Vs. STATE OF KARNATAKA
|
March 23, 2021 |
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MANJAMMA Vs. STATE OF KARNATAKA
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June 1, 2021 |
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MANJAPPA Vs. ARUNAKUMAR
|
March 24, 2021 |
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MANJEGOWDA.G.V Vs. B.M.YASHODHA
|
July 5, 2021 |
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MANJULA Vs. STATE OF KARNATAKA
|
April 17, 2021 |
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MANJULA Vs. N E K R T C
|
June 17, 2021 |
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MANJULA W/O. RAMACHANDRA @ CHANDRU Vs. STATE OF KARNATAKA
|
November 26, 2021 |
|
MANJUNATH Vs. STATE
|
December 18, 2021 |
|
MANJUNATH Vs. S.SHIVAPRAKASH
|
December 21, 2021 |
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MANJUNATH Vs. CHANDRAKANT S/O. SIDDAPPA GONDALI
|
September 8, 2021 |
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MANJUNATH S/O LAXMAN KOLAKAR Vs. DIVISIONAL CONTROLLER
|
September 23, 2021 |
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MANJUNATH S/O VITTAL REWADI Vs. STATE OF KARNATAKA
|
August 30, 2021 |
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MANJUNATH S/O. NAGAPPA YEDALLI Vs. STATE OF KARNATAKA
|
September 1, 2021 |
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MANJUNATH SIDRAMAPPA KERIMANI Vs. STATE OF KARNATAKA
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November 19, 2021 |
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MANJUNATHA Vs. STATE OF KARNATAKA
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June 18, 2021 |
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MANJUNATHA D.R. Vs. RAKESH U.R.
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April 12, 2021 |
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August 26, 2021 |
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MANJUNATHA VIDHYA SAMSTHE Vs. STATE OF KARNATAKA
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August 26, 2021 |
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MANNE GURU PRASAD Vs. M/S PAVAMAN ISPAT PRIVATE LIMITED
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July 13, 2021 |
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MANOJ KUMAR Vs. KHADER ZILANI
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March 26, 2021 |
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MANOJ KUNDAR Vs. STATE OF KARNATAKA
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February 19, 2021 |
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MANOJ KUNDAR @ MANJU @ MILITARY MANJU @ CHITHRAPU MANJU Vs. STATE OF KARNATAKA
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February 19, 2021 |
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MANSOOR AHMED Vs. RUPAMMA
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June 17, 2021 |
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March 31, 2021 |
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January 7, 2021 |
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MANU R. Vs. LALITHA
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June 8, 2021 |
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MARCEL KUYO Vs. STATE OF KARNATAKA
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July 22, 2021 |
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December 10, 2021 |
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January 27, 2021 |
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MARUTHI Vs. GOVIND
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December 17, 2021 |
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MARUTHI Vs. STATE OF KARNATAKA
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March 1, 2021 |
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MARUTI HANUMANTHAPPA MADIVALAR Vs. STATE
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November 15, 2021 |
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August 31, 2021 |
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November 26, 2021 |
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September 3, 2021 |
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April 23, 2021 |
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August 5, 2021 |
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April 9, 2021 |
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MEDHA Vs. STATE OF KARNATAKA
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July 26, 2021 |
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MEENAKSHI Vs. STATE OF KARNATAKA
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September 21, 2021 |
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September 28, 2021 |
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MEHABOOB IMAMSAB PACHAPUR Vs. MOHAN VAMANRAO MODAGEKAR
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June 21, 2021 |
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July 28, 2021 |
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August 31, 2021 |
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METROPOLI OVERSEAS LIMITED Vs. H.S. DEEKSHIT
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September 14, 2021 |
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MIRAJUDDIN Vs. STATE OF KARNATAKA
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September 13, 2021 |
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MIRZA SALMAN BAIG Vs. STATE OF KARNATAKA
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May 25, 2021 |
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MISS APARNA HEGDE Vs. REGISTRAR (EVALUATION) VTU
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January 18, 2021 |
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MISS. NIDHI S. SHETTIGAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
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November 15, 2021 |
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MOHAMMAD ANSAR Vs. STATE OF KARNATAKA
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October 21, 2021 |
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MOHAMMAD HARIS ATAUALLA KHAN PATHAN Vs. STATE OF KARNATAKA
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April 1, 2021 |
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MOHAMMAD UMAIR SHAFI Vs. THE KARNATAKA STATE LAW UNIVERSITY
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January 22, 2021 |
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MOHAMMED ALI Vs. STATE OF KARNATAKA
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September 15, 2021 |
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MOHAMMED ARIF JAMEEL Vs. UNION OF INDIA
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April 27, 2021 |
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MOHAMMED ASHRAF Vs. STATE OF KARNATAKA
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January 29, 2021 |
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MOHAMMED ASIF Vs. STATE OF KARNATAKA
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October 29, 2021 |
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MOHAMMED ASLAM KHAN Vs. SARAVANA ESWAR P KUMAR
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March 29, 2021 |
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MOHAMMED MOHIDDIN KHAN Vs. KISHORE M. PATEL
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February 1, 2021 |
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MOHAMMED MUSHTAQ G. K. Vs. AYESHA BANU
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December 21, 2021 |
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MOHAMMED MUZZAMIL Vs. STATE OF KARNATAKA
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November 16, 2021 |
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MOHAMMED NAZEER Vs. STATE OF KARNATAKA
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September 29, 2021 |
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MOHAMMED RAFEEQ Vs. STATE
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April 6, 2021 |
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MOHAMMED RAZIK AHMED Vs. STATE
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October 22, 2021 |
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MOHAMMED SAIF S/O YUSUF Vs. STATE OF KARNATAKA
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September 1, 2021 |
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April 17, 2021 |
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MOHANA Vs. MEENA
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January 18, 2021 |
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MOHANKUMAR Vs. STATE OF KARNATAKA
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April 17, 2021 |
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MOHANLAL.V JAIN Vs. PUJARI MALLAMMA
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September 14, 2021 |
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MOHD. HUSSAIN Vs. STATE OF KARNATAKA
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September 7, 2021 |
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MOHD. MAHEMOOD MASALA Vs. STATE OF KARNATAKA
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December 1, 2021 |
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February 6, 2021 |
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MOODALAGIRIYAPPA K. L. Vs. SREE GOKULAM CHIT AND FINANCE CO (P) LTD
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May 20, 2021 |
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MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA
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November 30, 2021 |
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MORE RETAIL PRIVATE LIMITED Vs. STATE OF KARNATAKA
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July 20, 2021 |
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December 10, 2021 |
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September 15, 2021 |
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MRS. DHANALAKSHMI W/O. B.S. VASANTHKUMAR Vs. STATE OF KARNATAKA
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June 16, 2021 |
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MRS. FARHANA Vs. STATE OF KARNATAKA
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August 10, 2021 |
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January 11, 2021 |
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MRS.G.CHITRA POORNIMA Vs. STATE BY INDIRANAGAR POLICE STATION
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April 9, 2021 |
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September 23, 2021 |
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MS. XXXX Vs. STATE OF KARNATAKA
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September 28, 2021 |
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MS.SHALLY M.PETER Vs. BANYAN PROJECTS INDIA
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September 20, 2021 |
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September 14, 2021 |
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August 31, 2021 |
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MUJAHID BASHA Vs. STATE OF KARNATAKA
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March 22, 2021 |
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August 26, 2021 |
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MUNEER SIDDIQUE S/O. LATE MOHAMMAD SIDDIQUE Vs. STATE OF KARNATAKA
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August 26, 2021 |
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MUNIRAJA G Vs. STATE OF KARNATAKA
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April 15, 2021 |
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August 10, 2021 |
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MUNIRAJU Vs. STATE OF KARNATAKA
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May 19, 2021 |
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MUNIRAJU @ MUGI Vs. STATE OF KARNATAKA
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November 26, 2021 |
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MUNIRAJU M. Vs. STATE OF KARNATAKA
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September 3, 2021 |
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August 2, 2021 |
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July 23, 2021 |
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March 31, 2021 |
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April 9, 2021 |
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July 5, 2021 |
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June 21, 2021 |
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September 16, 2021 |
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December 15, 2021 |
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MUTTAMMA Vs. DURUGAPPA
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September 15, 2021 |
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MUTTANNA A. Vs. THE STATE OF KARNATAKA
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February 12, 2021 |
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MUTTAPPA YADAPPAPUJERI Vs. STATE OF KARNATAKA
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March 29, 2021 |
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MUZAMMIL PASHA Vs. NATIONAL INVESTIGATING AGENCY
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June 10, 2021 |
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March 15, 2021 |
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N. E. K. R. T. C. Vs. SULTANA BEGUM
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July 27, 2021 |
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N. JAGADEESH Vs. P.A.CHONDAMMA
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October 29, 2021 |
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February 1, 2021 |
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January 5, 2021 |
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March 24, 2021 |
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N. LEELA BAI Vs. NARAYANASWAMY.V
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February 16, 2021 |
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N. M. MANJUNATH Vs. TAHSILDAR
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June 11, 2021 |
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September 8, 2021 |
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February 11, 2021 |
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N. S. NAGALAKSHMI Vs. VIDYA VARDHAKA SANGHA
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January 20, 2021 |
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N. SAVITHA Vs. SPECIAL LAND ACQUISITION OFFICER
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July 16, 2021 |
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June 1, 2021 |
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August 24, 2021 |
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N.J. RAVISHANKAR Vs. MANI S. SHIVAMURTHY
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December 17, 2021 |
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August 2, 2021 |
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August 24, 2021 |
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February 1, 2021 |
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March 4, 2021 |
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August 2, 2021 |
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July 12, 2021 |
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May 27, 2021 |
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September 15, 2021 |
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September 1, 2021 |
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January 11, 2021 |
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January 20, 2021 |
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NAGAPPA Vs. DURGAPPA
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September 2, 2021 |
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NAGAPPA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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NAGAPPA Vs. STATE OF KARNATAKA
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June 25, 2021 |
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NAGAPPA, S/O YALLAVVA KALLOLLEPPAGOL Vs. STATE OF KARNATAKA
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November 17, 2021 |
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April 15, 2021 |
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September 8, 2021 |
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February 24, 2021 |
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NAGARAJAPPA Vs. RAJASHEKHAR
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August 2, 2021 |
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NAGARAJU Vs. MAHADEVAMMA
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June 18, 2021 |
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NAGASHETTY Vs. STATE OF KARNATAKA
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December 6, 2021 |
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July 23, 2021 |
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September 7, 2021 |
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June 14, 2021 |
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September 7, 2021 |
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July 20, 2021 |
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NAGU @ NAGESH TANAJI MODEKAR Vs. STATE OF KARNATAKA
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August 30, 2021 |
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NALINI CHETTUR Vs. H.J. SIWANI
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November 9, 2021 |
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April 16, 2021 |
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April 15, 2021 |
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July 16, 2021 |
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April 17, 2021 |
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January 19, 2021 |
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June 18, 2021 |
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March 31, 2021 |
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July 28, 2021 |
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July 27, 2021 |
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October 21, 2021 |
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September 24, 2021 |
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June 22, 2021 |
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June 22, 2021 |
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January 22, 2021 |
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September 7, 2021 |
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August 30, 2021 |
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March 3, 2021 |
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June 21, 2021 |
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December 18, 2021 |
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April 17, 2021 |
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February 1, 2021 |
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September 29, 2021 |
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September 30, 2021 |
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October 22, 2021 |
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September 8, 2021 |
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March 23, 2021 |
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September 2, 2021 |
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February 15, 2021 |
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January 6, 2021 |
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July 26, 2021 |
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July 26, 2021 |
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July 19, 2021 |
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June 24, 2021 |
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March 4, 2021 |
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March 6, 2021 |
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June 24, 2021 |
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March 24, 2021 |
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June 17, 2021 |
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June 29, 2021 |
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January 19, 2021 |
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June 25, 2021 |
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June 17, 2021 |
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July 27, 2021 |
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July 27, 2021 |
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NAVEEN Vs. SHIVARATAN N.LATHORIA
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June 17, 2021 |
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NAVEEN RANGAPPA GOWDA Vs. STATE OF KARNATAKA
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April 15, 2021 |
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February 17, 2021 |
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June 24, 2021 |
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NAZEER Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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July 8, 2021 |
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October 8, 2021 |
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NEELAVVA Vs. STATE OF KARNATAKA
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July 20, 2021 |
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September 8, 2021 |
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January 16, 2021 |
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June 28, 2021 |
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May 28, 2021 |
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February 16, 2021 |
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July 5, 2021 |
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June 21, 2021 |
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June 21, 2021 |
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June 25, 2021 |
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June 28, 2021 |
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June 28, 2021 |
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July 22, 2021 |
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June 24, 2021 |
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January 22, 2021 |
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June 4, 2021 |
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December 17, 2021 |
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September 27, 2021 |
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November 23, 2021 |
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August 27, 2021 |
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February 23, 2021 |
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October 29, 2021 |
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June 4, 2021 |
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September 1, 2021 |
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February 17, 2021 |
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August 26, 2021 |
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January 15, 2021 |
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April 19, 2021 |
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May 25, 2021 |
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September 22, 2021 |
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May 26, 2021 |
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June 30, 2021 |
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March 8, 2021 |
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July 22, 2021 |
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February 6, 2021 |
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November 25, 2021 |
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December 8, 2021 |
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May 20, 2021 |
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July 29, 2021 |
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November 18, 2021 |
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July 6, 2021 |
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February 24, 2021 |
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June 28, 2021 |
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July 30, 2021 |
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June 29, 2021 |
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June 22, 2021 |
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June 9, 2021 |
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October 18, 2021 |
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January 5, 2021 |
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March 23, 2021 |
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June 24, 2021 |
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July 27, 2021 |
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September 2, 2021 |
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P VENKATESH RAJU Vs. KOTHAMUNIYAPPA
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April 8, 2021 |
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P. GOPAL Vs. STATE OF KARNATAKA
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October 5, 2021 |
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P. J. MARGO PVT. LTD. Vs. STATE OF KARNATAKA
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February 26, 2021 |
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P. MAMATHA Vs. P. RAMASUBBAMMA
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July 20, 2021 |
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P. NARENDRA Vs. KATTA SUBBA RAO
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July 23, 2021 |
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P. PAWAN KUMAR REDDY Vs. STATE OF KARNATAKA
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April 16, 2021 |
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P. R. CHENNA REDDY Vs. PARVATHAMMA
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July 23, 2021 |
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P. RAMANJANEYA Vs. JOINT REGISTRAR OF CO-OPERATIVE
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March 1, 2021 |
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P. S. VENKATESH Vs. SECRETARY, DIRECTOR GENERAL BSF
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May 24, 2021 |
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P. SHARMILA Vs. KSRTC
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June 1, 2021 |
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P. SUREKHA Vs. STATE OF KARNATAKA
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December 18, 2021 |
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P. V. SUBBA REDDY Vs. MANAGING DIRECTOR
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March 26, 2021 |
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P.BARMAN Vs. UNION OF INDIA
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May 24, 2021 |
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P.J. JOY Vs. GOVERNMENT OF INDIA, MINISTRY OF FINANCE
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December 14, 2021 |
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P.K. JAGANNATHA RAO Vs. MURALIDHAR BHAT
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December 4, 2021 |
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P.M. POOVAIAH Vs. CHAKRAPANI
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June 14, 2021 |
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P.NARESH Vs. MANAGEMENT OF SKF INDIA LTD.
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January 4, 2021 |
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P.SREERAMULU REDDY Vs. M. KRISHNA
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April 15, 2021 |
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P.SUDHA Vs. RAJESH
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June 11, 2021 |
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P.Y.UPADHYA S/O. YAVARAJ Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD
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August 30, 2021 |
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PADMA MAHADEV Vs. SIERRA CONSTRUCTIONS PRIVATE LIMITED
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March 22, 2021 |
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PADMAVATI Vs. TIRUMALARAO
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June 4, 2021 |
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PALLAVI Vs. KSRTC
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July 20, 2021 |
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PAMPANNA, S/O. YAMANOORAPPA BHOOTANNAVAR Vs. STATE OF KARNATAKA
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November 29, 2021 |
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PANCHMAL PROPERTIES A PROPRIETORSHIP Vs. UNION OF INDIA
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March 5, 2021 |
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PANKAJ KAUSHIK Vs. PUSHPA PANKAJ KAUSHIK
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November 11, 2021 |
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PARADANI Vs. STATE OF KARNATAKA
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November 15, 2021 |
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PARAG KUMAR Vs. STATION HOUSE OFFICER
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April 17, 2021 |
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PARASAPPA S/O SHIVAPUTRAPPA GOUDAR Vs. STATE OF KARNATAKA
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September 8, 2021 |
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PARASHARAM RAVALU PATIL Vs. KRISHNA NARASING KESAREKAR
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July 19, 2021 |
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PARASHURAM Vs. GURUPADAYYA HIREMATH, SINCE DECEASED BY L.RS.
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February 26, 2021 |
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PARASHURAM Vs. STATE OF KARNATAKA
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June 14, 2021 |
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PARASHURAM S/O DEVINDRAPPA KABBER Vs. STATE OF KARNATAKA
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September 24, 2021 |
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PARMESHWAR, S/O BHAGWANT Vs. MALLAMMA, D/O SHANTAPPA CHINCHOLI
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September 23, 2021 |
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PARUBAI Vs. RAGVENDRA
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October 27, 2021 |
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PARVATHIBAI Vs. COMMISSIONER
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April 7, 2021 |
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June 17, 2021 |
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PARVATI Vs. KHASIMSAB
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July 26, 2021 |
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PARVEEN KUMAR Vs. DEVKI NANDAN JAIN
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January 11, 2021 |
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PATALAPPA Vs. VENKATARAMANAPPA
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June 10, 2021 |
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PAVAN Vs. STATE OF KARNATAKA
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September 15, 2021 |
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PAVITHRA Vs. DEPUTY COMMISSIONER
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September 25, 2021 |
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PAVITHRA Vs. G.S. HANUMAPPA
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November 16, 2021 |
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PAVITRA W/O K.RAMESHA @ RAMANNA Vs. STATE OF KARNATAKA
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October 1, 2021 |
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PAWANKUMAR DALMIYA AND ORS. Vs. BILIGOWDA AND ORS.
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January 11, 2021 |
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PAXAL SURGICALS Vs. ASHOK KUMAR
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December 6, 2021 |
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PERIWAL PLASTICS (P.) LTD. Vs. BHANSALI ENGINEERING POLYMERS LTD.
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June 28, 2021 |
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PHARMACY COUNCIL OF INDIA Vs. RAJEEV COLLEGE OF PHARMACY
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November 9, 2021 |
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PHARMATREE CORPORATION Vs. RAJYA VOKKALIGARA SANGHA
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March 1, 2021 |
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PINJAR SHEKSHAVALI Vs. STATE OF KARNATAKA
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March 1, 2021 |
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PINTU HUDE @ MAHENDRA HUDE Vs. STATE OF KARNATAKA
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August 26, 2021 |
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POORNIMA C. Vs. S. R. PRAKASH
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January 15, 2021 |
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PR COMMISSIONER OF INCOME TAX Vs. M/S.GMR SPORTS PVT. LTD.
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March 24, 2021 |
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PR. COMMISSIONER OF INCOME Vs. QUANTECH GLOBAL SERVICES LTD.
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February 4, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. M/S.NAM ESTATES PRIVATE LIMITED
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March 26, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE FINANCIAL CORPORATION LTD.
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March 26, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. M/S.STERLING DEVELOPERS PVT. LTD.
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March 26, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. ADDL COMMISSIONER OF INCOME TAX
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June 18, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. ATRIA POWER CORPORATION LTD.
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July 27, 2021 |
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PR. COMMISSIONER OF INCOME TAX BANGALORE Vs. NOVELL SOFTWARE DEVELOPMENT (INDIA) PVT. LTD.
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January 16, 2021 |
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PR. COMMISSIONER OF INCOME TAX, BANGALORE Vs. EDS ELECTRONICS DATA SYSTEMS INDIA PVT. LTD.
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January 15, 2021 |
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PR. COMMISSIONER OF INCOME TAX, BANGALORE Vs. MENZIES AVIATION BOBBA (BLORE) PVT. LTD.
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January 25, 2021 |
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February 6, 2021 |
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PR. COMMISSIONER OF INCOME TAX-5, BANGLORE AND ORS. Vs. PAGE INDUSTRIES LTD.
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January 8, 2021 |
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January 18, 2021 |
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April 6, 2021 |
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March 1, 2021 |
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July 7, 2021 |
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PRABHAKAR M. Vs. STATE
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January 16, 2021 |
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PRABHAVATHI M.S. Vs. STATE OF KARNATAKA
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December 6, 2021 |
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PRABHAVATI GUJAR Vs. STATE OF KARNATAKA
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November 10, 2021 |
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PRABHU SHANKAR Vs. STATE OF KARNATAKA
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September 8, 2021 |
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PRABHUDEV Vs. KADAMBA CREDIT CO-OPERATIVE LTD
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December 1, 2021 |
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PRABHUDEV & COMPANY Vs. VASUDEV
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March 30, 2021 |
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PRABHUKANT Vs. AVINASH
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October 22, 2021 |
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PRABINA KUMAR PRADHAN Vs. STATE OF KARNATAKA
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February 22, 2021 |
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PRADEEP KUMAR Vs. GOVINDA BEHARILAL THAKURAL
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May 25, 2021 |
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PRADEEPA Vs. H.S. KANTHARAJ
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June 1, 2021 |
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PRAJA RESI MANE PLAVAN Vs. STATE OF KARNATAKA
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November 18, 2021 |
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PRAKASH Vs. STATE OF KARNATAKA
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May 31, 2021 |
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PRAKASH Vs. STATE OF KARNATAKA
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September 16, 2021 |
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PRAKASH @ VADDE PRAKASH Vs. STATE OF KARNATAKA
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September 24, 2021 |
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PRAKASH K. S. Vs. STATE OF KARNATAKA
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September 23, 2021 |
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PRAKASH S/O RAMDAS KAMAT Vs. INDIAN BANK
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September 23, 2021 |
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January 4, 2021 |
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April 15, 2021 |
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June 24, 2021 |
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PRAMOD.R Vs. STATE OF KARNATAKA
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November 25, 2021 |
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PRASAD BAJI Vs. VIJAYAKUMAR GHATAGE
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August 10, 2021 |
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September 8, 2021 |
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March 2, 2021 |
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PRASHANTH Vs. STATE BY SUBRAMANYANAGAR POLICE
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June 14, 2021 |
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PRASHANTH G. Vs. STATE OF KARNATAKA
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September 13, 2021 |
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March 24, 2021 |
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October 22, 2021 |
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March 2, 2021 |
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PRAVEEN Vs. KALAVATI
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November 17, 2021 |
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PRAVEEN Vs. STATE OF KARNATAKA
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April 1, 2021 |
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PRAVEEN KUMAR Vs. ABDUL ASIF
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January 11, 2021 |
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PRAVEEN KUMAR MEGHEKAR Vs. STATE OF KARNATAKA
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March 26, 2021 |
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September 23, 2021 |
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September 16, 2021 |
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August 24, 2021 |
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January 25, 2021 |
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December 29, 2021 |
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PREMAMMA Vs. TATA AIG INSURANCE CO. LTD.
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July 27, 2021 |
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November 17, 2021 |
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PRESTIGE HABITAT VENTURES Vs. UNION OF INDIA
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August 11, 2021 |
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February 4, 2021 |
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March 2, 2021 |
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July 27, 2021 |
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September 8, 2021 |
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April 20, 2021 |
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August 4, 2021 |
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June 29, 2021 |
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August 2, 2021 |
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March 1, 2021 |
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January 16, 2021 |
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November 16, 2021 |
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January 18, 2021 |
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July 26, 2021 |
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April 1, 2021 |
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December 16, 2021 |
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January 12, 2021 |
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June 2, 2021 |
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June 22, 2021 |
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July 19, 2021 |
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February 6, 2021 |
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January 25, 2021 |
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July 23, 2021 |
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R. GOPAL KRISHNA @ GOPAL Vs. STATE OF KARNATAKA
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September 1, 2021 |
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January 20, 2021 |
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June 15, 2021 |
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June 25, 2021 |
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August 25, 2021 |
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February 17, 2021 |
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R. PATHANNA Vs. STATE OF KARNATAKA
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October 8, 2021 |
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R. RAJAPPA Vs. K. ASHOK RAI
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June 11, 2021 |
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June 3, 2021 |
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February 3, 2021 |
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August 31, 2021 |
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May 6, 2021 |
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R. VASUDEVAMURTHY Vs. THE STATE OF KARNATAKA
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March 31, 2021 |
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November 17, 2021 |
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June 30, 2021 |
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June 11, 2021 |
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January 13, 2021 |
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RACHAPPA Vs. STATE OF KARNATAKA
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September 8, 2021 |
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October 22, 2021 |
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December 20, 2021 |
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August 12, 2021 |
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RAFIQ @ MOHAMMADRAFIQ Vs. STATE
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May 5, 2021 |
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RAGHAVA Vs. THE STATE OF KARNATAKA AND ORS.
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January 6, 2021 |
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RAGHAVENDRA Vs. STATE OF KARNATAKA
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October 22, 2021 |
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RAGHAVENDRA Vs. STATE OF KARNATAKA
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March 25, 2021 |
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RAGHAVENDRA H. K. Vs. STATE OF KARNATAKA
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January 16, 2021 |
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October 29, 2021 |
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September 14, 2021 |
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May 19, 2021 |
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RAGHURAM K.BELURU Vs. STATE OF KARNATAKA
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April 19, 2021 |
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RAHUL Vs. STATE OF KARNATAKA
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June 16, 2021 |
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RAHUL S/O. UMESH DUBEY Vs. STATE OF KARNATAKA
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August 26, 2021 |
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RAJAKUMAR Vs. STATE
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April 15, 2021 |
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September 8, 2021 |
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July 8, 2021 |
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RAJASHEKHAR Vs. S. DHANSAPANI
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June 22, 2021 |
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RAJASHEKHARANANDA SWAMIJI Vs. STATE OF KARNATAKA
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June 18, 2021 |
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RAJEEVA SHETTY Vs. SHAKIL AHAMAD
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July 27, 2021 |
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June 24, 2021 |
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June 18, 2021 |
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June 18, 2021 |
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July 22, 2021 |
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June 24, 2021 |
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RAJU Vs. SURESH
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August 23, 2021 |
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RAJU Vs. STATE OF KARNATAKA
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June 15, 2021 |
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March 23, 2021 |
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September 13, 2021 |
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RAKESH KUMAR Vs. STATE
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May 19, 2021 |
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RAKESH R. BANDHAN Vs. STATE OF KARNATAKA
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August 31, 2021 |
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RAKESH S/O MALAKAPPA AMBIGERE Vs. STATE OF KARNATAKA
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August 26, 2021 |
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RAM MURTHY S/O ANANTACHAR MATHAD Vs. VASUDEV VAIDHYA S/O KRISHNACHAR VAIDHYA
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September 1, 2021 |
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September 3, 2021 |
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January 11, 2021 |
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RAMABAI Vs. PURU
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July 28, 2021 |
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February 1, 2021 |
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September 13, 2021 |
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RAMAJAN Vs. BADSHAH NADAF
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June 22, 2021 |
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October 22, 2021 |
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RAMAKRISHNE GOWDA Vs. STATE OF KARNATAKA
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July 19, 2021 |
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RAMAMANI Vs. SUDHA
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June 15, 2021 |
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RAMAMURTHY Vs. RAMANNA
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December 8, 2021 |
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RAMAPPA Vs. STATE OF KARNATAKA
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February 20, 2021 |
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RAMAPPA Vs. STATE OF KARNATAKA
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June 22, 2021 |
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RAMAPPA MAHADEVAPPA Vs. EXECUTIVE ENGINEER
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September 23, 2021 |
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RAMAPRASAD Vs. STATE OF KARNATAKA
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January 11, 2021 |
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RAMAR M. Vs. ANURADHA B.
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March 24, 2021 |
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RAMESH Vs. ANNAPPA
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September 13, 2021 |
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RAMESH Vs. STATE THROUGH, SINDAGI POLICE STATION
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July 8, 2021 |
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RAMESH G. PATEL Vs. STATE OF KARNATAKA
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June 22, 2021 |
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RAMESH S/O SHARANAPPA Vs. STATE
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October 18, 2021 |
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RAMESH S/O SOMU RATHOD Vs. STATE OF KARNATAKA
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September 7, 2021 |
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RAMLATH Vs. UNITED INDIA INSURANCE CO. LTD.
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June 28, 2021 |
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RANGAMMA Vs. MANAGING DIRECTOR
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May 25, 2021 |
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RANGANATH S/O. MARAYYA AND ORS Vs. STATE OF KARNATAKA
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August 31, 2021 |
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RANGAPPA @ RANGASWAMI Vs. STATE
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September 23, 2021 |
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RANGAPPA S/O DYAMANNA KAMATAR Vs. STATE OF KARNATAKA
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September 29, 2021 |
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RANGASWAMY Vs. STATE OF KARNATAKA
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April 15, 2021 |
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RANGASWAMY Vs. STATE BY CHANNAGIRI POLICE STATION
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April 19, 2021 |
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RANJITH R. S. Vs. STATE
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February 8, 2021 |
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RANKA VILLA ASSOCIATION Vs. RAMESH SANTANAM
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June 7, 2021 |
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RASHEED @ KUDADI RASHEED Vs. STATE
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September 8, 2021 |
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RASHIDA BEGUM Vs. KARNATAKA STATE ELECTION COMMISSION
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December 22, 2021 |
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RASHMI K Vs. STATE OF KARNATAKA
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June 16, 2021 |
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RASHMI M. S. Vs. STATE OF KARNATAKA
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April 17, 2021 |
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RATHNA KUMAR C.G Vs. STATE OF KARNATAKA
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June 16, 2021 |
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RATHNAMMA Vs. UNITED INDIA INSURANCE CO. LTD.
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June 22, 2021 |
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RATHNAPPA, S/O. LATE MUNISWAMY Vs. STATE OF KARNATAKA
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October 21, 2021 |
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RAVATRAYA KAMANALLI Vs. PRINCIPAL SECRETARY
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June 30, 2021 |
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RAVI Vs. STATE
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June 21, 2021 |
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RAVI @ RAVINDRA Vs. THAMMANNA
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March 25, 2021 |
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RAVI KUMAR Vs. K.S. GOPALAKRISHNAN
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May 25, 2021 |
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RAVI S/O. GANGAPPA HOSAKOTI AND ORS Vs. STATE OF KARNATAKA
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September 1, 2021 |
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RAVI SHIVAPPA PADASALAGI @ SAVADI Vs. IRANNA KADADI S/O. BHIMAPPA
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February 18, 2021 |
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RAVICHANDRA @ RAVI, S/O NINGASHETTY Vs. STATE OF KARNATAKA
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October 29, 2021 |
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RAVICHANDRA V. Vs. ROSI LINE REENA RANI
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December 2, 2021 |
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RAVIKUMAR Vs. STATE OF KARANTAKA
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July 27, 2021 |
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RAVINDRA B. CHINCHAKOTI Vs. DEPUTY COMMISSIONER KALABURAGI TQ
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February 3, 2021 |
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RAZIYABI Vs. MOHAMMED AKHIB
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June 18, 2021 |
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July 1, 2021 |
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April 21, 2021 |
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REKHA CHARISTABLE MABEN Vs. MUHAMMED KUNHI B.
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May 31, 2021 |
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REKHA DEVI Vs. MUKESH YADAV
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March 3, 2021 |
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June 17, 2021 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. BASAVARAJ
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September 29, 2021 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. KRISHNA REDDY
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April 7, 2021 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. THIPPESWAMY
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June 23, 2021 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BHIMSI
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June 29, 2021 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. JAGADISH V.
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June 24, 2021 |
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RENEW POWER PRIVATE LTD. BIKAJI CAME PLACE DELHI Vs. STATE OF KARNATAKA
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December 2, 2021 |
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RENOLD RONNIE.S Vs. LIBERTY VIDEOCON GIC LTD
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June 23, 2021 |
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RENUKA Vs. YALAGURESH SHIVANAPPA CHANDRAGIRI
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July 14, 2021 |
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RENUKA Vs. BASAWANNI
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September 21, 2021 |
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RENUKA Vs. YAMANAPPA APPANNA TALWAR
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September 7, 2021 |
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RENUKA SHETTY Vs. STATE OF KARNATAKA
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March 26, 2021 |
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RENUKA Y. Vs. STATE OF KARNATAKA
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November 12, 2021 |
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RENUKAMMA Vs. NARENDRA S.
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July 26, 2021 |
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RESHMA Vs. N.SUBRAYA HUKRAPPA GOWADA
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July 30, 2021 |
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REVAMMA Vs. STATE OF KARNATAKA
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April 15, 2021 |
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REVANESHA Vs. STATE OF KARNATAKA
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July 23, 2021 |
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RIJESH RAVINDRAN Vs. UNION OF INDIA, NARCOTIC CONTROL BUREAU, BENGALURU ZONAL UNIT
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July 28, 2021 |
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RIJESH RAVINDRAN Vs. UNION OF INDIA
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May 24, 2021 |
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RITU SINGH Vs. KAMALESH KUMAR SINGH
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March 24, 2021 |
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RITVIK BALANAGRAJ B. Vs. BAR COUNCIL OF INDIA
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February 8, 2021 |
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RIZWAN PASHA Vs. COMMISSIONER OF POLICE
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June 15, 2021 |
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ROCKY MUTHAPPA RAI Vs. ANURADHA MUTHAPPA RAI
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July 23, 2021 |
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ROHIT S/O NAGAPPA VADDAR Vs. STATE OF KARNATAKA
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November 29, 2021 |
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ROOPA Vs. STATE OF KARNATAKA
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July 23, 2021 |
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ROOPA Vs. HINDUSTAN PETROLEUM
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March 1, 2021 |
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ROSHAN KANCHAN Vs. NAVEEN KUMAR
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June 25, 2021 |
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ROY RODRIGUES Vs. THE GOVERNMENT OF KARNATAKA
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January 8, 2021 |
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ROYAL SUNDARAM ALLIANCE INSURANC CO. LTD. Vs. PARAWWA
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July 1, 2021 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. POORNIMA A.
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June 21, 2021 |
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RT.REV PRASANNA KUMAR SAMUEL Vs. FRANKLYN JAMES
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October 12, 2021 |
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RUDRA SWAMY Vs. STATE OF KARNATAKA
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September 24, 2021 |
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RUDRAPPA Vs. STATE OF KARNATAKA
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June 25, 2021 |
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RUDRASWAMY Vs. SUNDARAM INDUSTRIES LIMITED
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June 17, 2021 |
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RUDRESH Vs. STATE OF KARNATAKA
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December 14, 2021 |
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RUKAMAVVA Vs. DUNDAPPA
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June 24, 2021 |
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S VISHWANATH KUMAR Vs. STATE OF KARNATAKA
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June 9, 2021 |
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S. B. SAMPAT KUMAR Vs. S. B. PARASMAL
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January 21, 2021 |
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S. GAYATHRI Vs. S. N. SINGH
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February 25, 2021 |
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S. JAGANNATH Vs. BENGALURU DEVELOPMENT AUTHORITY
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June 30, 2021 |
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S. JAYAKUMAR Vs. BANK OF BARODA
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July 28, 2021 |
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S. JOHN DE BRITTO Vs. SREE GUNDLU MUNESWARA SWAMY TEMPLE TRUST
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November 12, 2021 |
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S. K. GIRISH Vs. SPECIAL LAND ACQUISITION OFFICER, UPPER THUNGA PROJECT SHIMOGA
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January 18, 2021 |
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S. KANTHARAJU Vs. LAXMI FINANCIERS
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April 17, 2021 |
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S. KUMAR Vs. V. DHANALAKSHMI
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June 28, 2021 |
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S. KUMAR Vs. DIVISIONAL CONTROLLER
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May 31, 2021 |
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March 24, 2021 |
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S. MANJULA Vs. STATE OF KARNATAKA
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June 3, 2021 |
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S. MITHUN Vs. STATE OF KARNATAKA
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May 5, 2021 |
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S. NAGARAJA Vs. STATE OF KARNATAKA
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June 11, 2021 |
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S. PRASANNA Vs. NANJAMMA
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January 27, 2021 |
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S. RAGHUNATHAN Vs. UNION OF INDIA
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January 25, 2021 |
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S. RAJENDRAN, M.A., LLB., EX. M.L.A Vs. STATE OF KARNATAKA
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November 18, 2021 |
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S. S. NAGANAND Vs. STATE OF KARNATAKA
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January 28, 2021 |
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S. SADASHIVAPPA Vs. STATE BY DANDINA SHIVARA POLICE STATION
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September 14, 2021 |
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S. SHILPA Vs. S.MURALIKRISHNA
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December 16, 2021 |
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S. SHIVAKUMAR Vs. STATE OF KARNATAKA
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May 24, 2021 |
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S.B. SIDDEGOWDA @ RAVI Vs. STATE OF KARNATAKA
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October 21, 2021 |
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S.CHETAN Vs. STATE OF KARNATAKA
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April 19, 2021 |
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S.E. SRINIVASA Vs. STATE OF KARNATAKA
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April 15, 2021 |
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S.K.RAJAN Vs. STATE OF KARNATAKA
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October 7, 2021 |
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S.M.REVANASIDDAPPA Vs. STATE OF KARNATAKA
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September 14, 2021 |
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S.MOHAMMED Vs. SHEKARA POOJARY
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February 26, 2021 |
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December 20, 2021 |
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October 29, 2021 |
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February 9, 2021 |
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April 16, 2021 |
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December 15, 2021 |
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January 25, 2021 |
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S.SURENDRA Vs. STATE OF KARNATAKA
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September 29, 2021 |
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S.SURESH Vs. UNION OF INDIA
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December 2, 2021 |
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S.T. BUDDHI SAGAR Vs. STATE OF KARNATAKA
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June 1, 2021 |
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July 12, 2021 |
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February 19, 2021 |
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SADANAND Vs. SHAHAJADBI
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January 21, 2021 |
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SADEPPA Vs. GANGAVVA
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July 23, 2021 |
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SADHWINI. M H, DR. Vs. STATE OF KARNATAKA
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March 30, 2021 |
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SADIQ BASHA Vs. GOPALA REDDY
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February 17, 2021 |
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SAFRABHI Vs. SALEEM
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July 19, 2021 |
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SAGAR Vs. STATE THROUGH FARHATABAD P.S.
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September 27, 2021 |
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September 30, 2021 |
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SAI SRINIVASA PROPERTIES AND TECHNOLOGIES PVT. LTD Vs. K.R. SWARNALATHA
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May 31, 2021 |
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SAIBANNA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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SAIDAMA Vs. STATE OF KARNATAKA
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September 13, 2021 |
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SAIPAN S/O MAIBOOBBASHA BAGWAN @ NAGAVI Vs. STATE OF KARNATAKA
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September 23, 2021 |
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SAKRI BAI Vs. SOMLA NAIKA
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July 26, 2021 |
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SALMAN M.S. Vs. STATE
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April 15, 2021 |
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SAMAJA PARIVARTHANA SAMUDHAYA ASHA DEEP Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
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February 5, 2021 |
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SAMATVAM: SCIENCE & RESEARCH FOR HUMAN WELFARE TRUST Vs. GOVERNMENT OF INDIA DEPARTMENT OF HEALTH AND FAMILY WELFARE
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May 27, 2021 |
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SAMEER DASTAGIRSAB ALAMEL Vs. STATE OF KARNATAKA
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August 26, 2021 |
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August 27, 2021 |
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SAMEER SIDDIQUE, S/O. MUNEER SIDDIQUE Vs. STATE OF KARNATAKA
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August 26, 2021 |
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SAMRAJ SUNDEEP KUMAR Vs. STATE OF KARNATAKA
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April 15, 2021 |
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SAMSON JOHN DSOUZA Vs. NAZEER AHMED MOHAMMED ALI CHOTI
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September 14, 2021 |
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SANDIP BAJIRAO ADLINGE Vs. SHIVAKUMAR
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February 24, 2021 |
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June 24, 2021 |
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December 14, 2021 |
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SANJAY Vs. RAHIMBAKSHA RAFATULLA KHAN
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March 6, 2021 |
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SANJAY Vs. PRIYA JOSHI
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September 1, 2021 |
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SANJAY KUMAR Vs. DEPUTY COMMISSIONER
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September 16, 2021 |
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SANJEEV KUMAR Vs. KHALEEL AHMED
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July 27, 2021 |
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SANJEEV KUMAR Vs. STATE
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November 19, 2021 |
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SANJEEVA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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SANJU Vs. CHIEF EXECUTIVE OFFICER
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December 23, 2021 |
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SANNA BHIMSHA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
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September 14, 2021 |
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SANNAMALLAPPA Vs. STATE OF KARNATAKA
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August 5, 2021 |
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SANNATHIMMAKKA Vs. H. HANUMANTHAIAH
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June 21, 2021 |
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SANTHOSH CHINNAPPA REDDY TULASIRAM Vs. STATE OF KARNATAKA
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November 10, 2021 |
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SANTHOSH KUMAR S. Vs. MANAGING DIRECTOR
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July 20, 2021 |
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SANTHOSH KUMAR S. Vs. STATE OF KARNATAKA
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March 16, 2021 |
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SANTHU Vs. STATE OF KARNATAKA
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April 15, 2021 |
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SANTOSH Vs. STATE OF KARNATAKA
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July 15, 2021 |
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SANTOSH Vs. SHRIDEVI
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October 25, 2021 |
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SANTOSH Vs. STATE OF KARNATAKA
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February 18, 2021 |
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SANTOSH Vs. STATE OF KARNATAKA
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October 23, 2021 |
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SANTOSH BASAPPA GEJAPATI Vs. STATE OF KARNATAKA
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August 30, 2021 |
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SANTOSH S/O LATE PRABHANNA @ PRABHU APPA Vs. STATE OF KARNATAKA
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September 23, 2021 |
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SANTOSH S/O. HARI KADAM Vs. STATE OF KARNATAKA
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August 3, 2021 |
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SAPHIRE ENTERPRISES Vs. STATE OF KARNATAKA
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March 12, 2021 |
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SAPNA Vs. NARESH NAKUL SOMANACHE
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December 8, 2021 |
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SAPTAGIRI STONE CRUSHER Vs. STATE OF KARNATAKA
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February 17, 2021 |
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SARAFARAZ ALIAS SHERU Vs. STATE OF KARNATAKA
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September 28, 2021 |
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SARDAR AHMED.H.A Vs. STATE OF KARNATAKA
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July 12, 2021 |
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SARIKA BHANDARI, PROPRIETRIX M/S. YASH FURNITURE Vs. VIVEK INDUSTRIES
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January 15, 2021 |
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SAROJAMMA Vs. A.Y. ANILKUMAR
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December 15, 2021 |
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SARVAMANGALA GURURAJ BIJAPUR Vs. ABDULSAB K. ANNIGERI
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September 22, 2021 |
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SATEPPA BHEERAPPA DANGE Vs. STATE OF KARNATAKA
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December 23, 2021 |
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SATHISH G. K. Vs. SATNISLUS PINTO
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June 18, 2021 |
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SATHISH KUMAR T.V AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
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November 29, 2021 |
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SATHYA SAI CENTRAL TRUST Vs. STATE OF KARNATAKA
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July 22, 2021 |
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SATISH Vs. STATE OF KARNATAKA
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April 15, 2021 |
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SATISH Vs. MALAGOUDA RAMU
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March 2, 2021 |
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SATISH SUBHASH OSWAL Vs. STATE OF KARNATAKA
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September 14, 2021 |
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SATYA KUMAR TIBAREWALLA Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD, BENGALURU
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July 15, 2021 |
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SATYAKUMAR Vs. SPECIAL LAND ACQUISITION OFFICER
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June 28, 2021 |
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SAVITA Vs. RAVINDRA
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June 28, 2021 |
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SAVITHRAMMA Vs. STATE OF KARNATAKA
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October 23, 2021 |
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SAVITRAMMA W/O NAGAPPA GYANAG Vs. STATE OF KARNATAKA
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November 17, 2021 |
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SAYYED MURTUZA Vs. VICE CHANCELLOR VISVESVARAYA TECHNOLOGICAL UNIVERSITY
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January 25, 2021 |
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November 25, 2021 |
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September 14, 2021 |
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SEGARAN.V Vs. INDU.N
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July 27, 2021 |
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SENU S/O DASHARATH KADIMINCHI Vs. STATE OF KARNATAKA
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July 8, 2021 |
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SERDIA PHARMACEUTICALS (INDIA) PVT. LTD. Vs. UNION OF INDIA
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March 24, 2021 |
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SERVE AND VOLLEY OUTDOOR ADVERTISING PVT LTD Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
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January 8, 2021 |
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SHABAJ NASIR Vs. STATE OF KARNATAKA
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October 21, 2021 |
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SHABAJ NASIR Vs. STATE OF KARNATAKA
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April 19, 2021 |
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SHABEENA BANU Vs. AKTHER KALEEL
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January 27, 2021 |
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SHABNA YOUSUF Vs. STATE OF KARNATAKA
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May 24, 2021 |
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SHAFIULLA Vs. STATE OF KARNATAKA
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April 17, 2021 |
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SHAHIDA Vs. ABUBAKKAR
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January 15, 2021 |
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SHAIKH MAHIBOOB Vs. STATE OF KARNATAKA
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April 21, 2021 |
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SHAIKH MUHAMMED BILAL Vs. NATIONA INVESTIGATIONAL AGENCY
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September 15, 2021 |
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SHAINAZ BEGUM Vs. STATE OF KARNATAKA
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September 7, 2021 |
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SHAKEERUDDIN Vs. EKNATH PATIL
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September 27, 2021 |
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SHALANBAI Vs. PAIGAMBER MAHIBOOB NADAF
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June 18, 2021 |
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SHALINI Vs. ANAND
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October 7, 2021 |
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SHALINI B Vs. VENKATARAMANA SWAMY
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January 20, 2021 |
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SHAMEER Vs. STATE OF KARNATAKA
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October 22, 2021 |
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SHAMIMUNNISA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
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January 11, 2021 |
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SHANAZ BEGUM Vs. THE MUSLIM BOYS ORPHANAGE
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October 1, 2021 |
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June 28, 2021 |
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SHANKARA INFRASTRUCTURE MATERIALS LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
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June 28, 2021 |
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SHANKARANAND S/O RUDRAPPA Vs. COMMISSIONER, CITY CORPORATION OF BELAGAVI
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August 26, 2021 |
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SHANKARAPPA Vs. STATE OF KARNATAKA
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March 4, 2021 |
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SHANKARAPPA Vs. STATE BY TOWN POLICE
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June 16, 2021 |
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SHANKARAPPA N. Vs. STATE OF KARNATAKA
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July 13, 2021 |
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SHANKARGOUDA S/O VEERANGOUNDA PATIL Vs. GIRIJAVVA W/O. BASANGOUNDA
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March 8, 2021 |
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SHANTAVVA Vs. SHIVAPPA @ SHIVAPUTRAPPA
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January 29, 2021 |
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SHANTAWA Vs. MALLAVVA
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January 27, 2021 |
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SHANTHAMMA Vs. DEVIDARANI
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June 17, 2021 |
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SHANTHARAM PRABHU Vs. MR.K. DAYANAND RAI
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September 8, 2021 |
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SHANTINATH S/O GUNADHAR MUTTIN Vs. IRANNA S/O MALLAPPA
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October 5, 2021 |
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SHARABAYYA Vs. STATE OF KARNATAKA
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March 5, 2021 |
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SHARADAMMA Vs. M.S. GOPALA REDDY
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December 15, 2021 |
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SHARADHAMMA B.C
. Vs. STATE OF KARNATAKA
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November 29, 2021 |
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SHARANABASAPPA Vs. SANGAMESH
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September 16, 2021 |
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SHARATH KUMAR Vs. STATE OF KARNATAKA
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March 2, 2021 |
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SHARATH KUMAR A. R. Vs. STATE OF KARNATAKA
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November 26, 2021 |
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SHARAVVA LAMANI Vs. STATE OF KARNATAKA
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November 25, 2021 |
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SHASHIKALA Vs. DEEPA H.
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April 6, 2021 |
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SHASHIKALA Vs. STATE OF KARNATAKA
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November 17, 2021 |
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SHEELAVATHI Vs. M LOKESH
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January 8, 2021 |
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SHEENA SHETTY Vs. STATE OF KARNATAKA
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December 14, 2021 |
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SHEETAL W/O KISHOR BAADKAR Vs. CENTRAL BANK OF INDIA
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September 23, 2021 |
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SHEIK HUSSAIN Vs. STATE
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June 30, 2021 |
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SHEK MUNEER AHAMED Vs. STATE OF KARNATAKA
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June 22, 2021 |
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July 29, 2021 |
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November 17, 2021 |
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March 19, 2021 |
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SHEKHAR S/O BASAPPA BHUJANGE Vs. STATE OF KARNATAKA
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September 23, 2021 |
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SHESHAPPA Vs. GANGAMMA
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December 17, 2021 |
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SHI JU PASHA @ JUBER PASHA Vs. STATE OF KARNATAKA
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November 19, 2021 |
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SHIBASAMBHU ROUT Vs. STATE OF KARNATAKA
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April 17, 2021 |
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SHIDDAPPA S/O. MARUTI BABALI Vs. STATE OF KARNATAKA
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November 19, 2021 |
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SHILPA Vs. STATE OF KARNATAKA
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March 24, 2021 |
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SHIRUBAI Vs. KGID MOTORS
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October 21, 2021 |
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SHISHIR D Vs. STATE OF KARNATAKA
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October 22, 2021 |
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SHIVA NISHCHIT Vs. STATE OF KARNATAKA
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June 3, 2021 |
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SHIVABHADRAMMA Vs. STATE OF KARNATAKA
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June 18, 2021 |
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SHIVAKKA RAMAPPA LANKANNAVAR Vs. EXECUTIVE ENGINEER GRBCC
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August 26, 2021 |
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SHIVAKUMAR Vs. STATE OF KARNATAKA
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January 16, 2021 |
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SHIVAKUMAR Vs. STATE OF KARNATAKA
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May 19, 2021 |
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SHIVAKUMAR Vs. SPL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER GADAG
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June 15, 2021 |
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SHIVAKUMAR Vs. PARVATI
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November 30, 2021 |
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SHIVAKUMAR H. Vs. STATE OF KARNATAKA
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April 15, 2021 |
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SHIVAKUMARA & SHEEKU Vs. STATE OF KARNATAKA
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March 31, 2021 |
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SHIVAKUMARA SWAMY Vs. STATE BY TIPTUR RURAL POLICE
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June 7, 2021 |
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SHIVALINGAPPA Vs. STATE
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July 28, 2021 |
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SHIVALINGAPPA Vs. MD,NEKRTC CENTRAL OFFICE GULABARGA
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June 22, 2021 |
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SHIVAMMA Vs. GIRIJA DEVI
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January 5, 2021 |
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SHIVANAND S/O GURULINGAPPA @ GURUPADAPPA METRE Vs. STATE OF KARNATAKA
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February 25, 2021 |
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SHIVANGOUDA Vs. SAVITA
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January 4, 2021 |
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SHIVAPPA Vs. STATE OF KARNATAKA
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October 21, 2021 |
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SHIVAPPA S/O YAMANAPPA MADAR @ JANAGAWAD Vs. STATE OF KARNATAKA
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November 26, 2021 |
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SHIVAPRASAD NAVADA Vs. LEONARD FERNANDES & OTHERS
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November 30, 2021 |
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SHIVARAJA Vs. STATE OF KARNATAKA
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April 16, 2021 |
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SHIVASHANKARACHARI Vs. STATE OF KARNATAK
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June 4, 2021 |
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SHIVKUMAR Vs. STATE OF KARNATAKA
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June 18, 2021 |
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SHOBHA Vs. KRISHNA KUMAR S.HUKKERI
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June 22, 2021 |
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SHOBHA Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION, HUBLI
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January 15, 2021 |
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SHOBHA N. RATHI Vs. RESERVE BANK OF INDIA
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February 22, 2021 |
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SHOBHA W/O CHANDRAPPA LAMANI Vs. STATE OF KARNATAKA
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September 28, 2021 |
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SHOBHA W/O LATE SURESH BALIGER Vs. SHIVANAND, S/O GURPADAPPA BANAVANNAVAR
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September 23, 2021 |
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SHOWKATHALI Vs. STATE OF KARNATAKA
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August 3, 2021 |
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SHREE REALTORS Vs. COMMISSIONER
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February 2, 2021 |
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SHREE RENUKA SUGARS LIMITED Vs. STATE OF KARNATAKA
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July 20, 2021 |
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SHREE SWAMY SAMARTH EDUCATION SOCIETY Vs. UNION OF INDIA
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September 14, 2021 |
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SHREEDHARGOWDA Vs. STATE OF KARNATAKA
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November 18, 2021 |
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SHREESHA S. P. Vs. STATE
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March 1, 2021 |
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SHREEYANSH RAYAPPA NANDESHWAR Vs. PRAKASH PONDE
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January 28, 2021 |
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SHRI. KENCHAPPA Vs. THE STATE OF KARNATAKA
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March 16, 2021 |
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SHRIKANT Vs. DAIVADNYA CO-OPERATIVE CREDIT SOCIETY LTD.
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January 8, 2021 |
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SHRIMANT Vs. STATE OF KARNATAKA
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March 1, 2021 |
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SHRIMANT Vs. STATE OF KARNATAKA
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June 25, 2021 |
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SHRINIDHI GOWDA Vs. STATE OF KARNATAKA
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November 19, 2021 |
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SHRINIDHI TELEFILMS Vs. COMMISSIONER OF CENTRAL EXCISE
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June 17, 2021 |
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SHRINIVAS Vs. STATE OF KARNATAKA
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April 15, 2021 |
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SHRINIVAS Vs. STATE OF KARNATAKA
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September 6, 2021 |
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SHRINIVAS REDDY Vs. SYNDICATE BANK
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October 22, 2021 |
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SHRIRAM TRANSPORT FINANCE CO. LTD Vs. ASLAM USMANSAB LONDEWALE
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September 27, 2021 |
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SHRISHAIL Vs. GIRISH
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June 25, 2021 |
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SHUBA Vs. NANJAMMA
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March 26, 2021 |
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SHYAM SUNDER AGARWAL Vs. STATE BY DAVANAGERE RURAL POLICE
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July 9, 2021 |
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SHYLAJA H. V. Vs. K. MOHAN LAL S/O. SHIVARANJI
|
March 25, 2021 |
|
SIDDALINGAYYA Vs. D.S. KALMAT
|
October 22, 2021 |
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SIDDAMALLA Vs. STATE OF KARNATAKA
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April 17, 2021 |
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SIDDAMMA Vs. STATE OF KARNATAKA
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September 27, 2021 |
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SIDDAMMA Vs. STATE OF KARNATAKA
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December 1, 2021 |
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SIDDANAGOUDA PATIL Vs. STATE OF KARNATAKA
|
September 27, 2021 |
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SIDDANGOUDA S/O. BHEEMARAYAGOUDA POLICE PATIL Vs. STATE OF KARNATAKA
|
September 1, 2021 |
|
SIDDAPPA Vs. MANAGEMENT OF NWKRTC
|
March 25, 2021 |
|
SIDDAPPA S/ O SIDDABASAPPA BANAKAR Vs. EXECUTIVE ENGINEER, UPPER TUNGA PROJECT
|
September 8, 2021 |
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SIDDAPPA S/O GURULINGAPPA JAKKAPPANNAVAR Vs. STATE OF KARNATAKA
|
November 29, 2021 |
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SIDDAPPA S/O RAMAPPA PUJARI Vs. STATE OF KARNATAKA
|
May 5, 2021 |
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SIDDAPPA S/O SHANKRAPPA DAMBAL Vs. STATE OF KARNATAKA
|
October 21, 2021 |
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SIDDARAJU Vs. STATE OF KARNATAKA
|
April 16, 2021 |
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SIDDARAM Vs. RAJASHREE
|
September 14, 2021 |
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SIDDARAMAIAH Vs. MANJU
|
November 24, 2021 |
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SIDDHARTH S/O RAMESH MOORMAN Vs. SUPERINTENDENT OF POLICE
|
October 12, 2021 |
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SIDDUGOUDA Vs. STATE OF KARNATAKA
|
July 23, 2021 |
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SIDRAMAPPA Vs. SHIVANAND KAMAGOND
|
June 4, 2021 |
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SIKANDAR BABALAL MAHAT Vs. MAHABUBSAB R. HSAMANI
|
August 4, 2021 |
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SIRAJ S/O SHASHAVALI Vs. STATE OF KARNATAKA
|
November 26, 2021 |
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SIRASAWWA W/O. DATTURAO PATTAR Vs. NAGENDRASA S/O. SAKARAMSA NIRANJAN
|
September 23, 2021 |
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SIRIL Vs. STATE OF KARNATAKA
|
March 2, 2021 |
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SMARAN N. Vs. STATE OF KARNATAKA
|
February 17, 2021 |
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SMT. B.Y.VEENA Vs. TAHASILDAR
|
November 10, 2021 |
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SMT. FATIMA Vs. SMT. HUSAINBI
|
February 24, 2021 |
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SMT. LEELAVATHI Vs. SMT. C.S.LALITHA
|
August 25, 2021 |
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SMT. M P PUTTAMMA Vs. V CHITTIBABU
|
February 5, 2021 |
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SMT. MUDDAMMA Vs. NARENDRA RAO BHONSLE
|
August 30, 2021 |
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SMT. NEELAWWA Vs. THE STATE OF KARNATAKA
|
February 26, 2021 |
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SMT. PARVEENTAJ, W/O SYED BAKSHISAHAB Vs. SMT. BIBI HAAJEER, W/O SAYYED YASEEN
|
March 22, 2021 |
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SMT. REKHA @ SIDDAMMA Vs. STATE OF KARNATAKA
|
January 29, 2021 |
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SMT. SATYABHAMA Vs. SHRI. HALAPPA
|
August 26, 2021 |
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SMT. SHUBA Vs. NANJAMMA @ NARASAMMA
|
March 26, 2021 |
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SMT. SUJATA W/O. LAXMINARAYAN HEGDE Vs. SHRI LAXMINARAYAN S/O. GANAPATI HEGDE
|
September 1, 2021 |
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SMT. SUMA, W/O SHYAM Vs. STATE OF KARNATAKA
|
October 26, 2021 |
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SMT. TARANNUM C.INAMDAR Vs. STATE OF KARNATAKA
|
June 2, 2021 |
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SMT. URMILA W/O CHANDRAKANT KACHVIMATH AND ORS Vs. NARAYAN S/O YAMANAPPA BAJANTI
|
September 1, 2021 |
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SMT.GOWRAMMA Vs. SMT. NAGAMMA DEAD BY HER LRS
|
March 12, 2021 |
|
SMT.HASEENA W/O.SAIPHAN MAKANDAR Vs. THE DEPUTY COMMISSIONER, VIJAYAPURA DISTRICT, VIJAYAPURA
|
June 23, 2021 |
|
SMT.NIRMALA D/O. HOMBANNA SURPUR Vs. STATE OF KARNATAKA
|
March 4, 2021 |
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SMT.TEJASHWINI ANKUSH SUTAR Vs. STATE OF KARNATAKA
|
August 26, 2021 |
|
SMT.THARAMANI Vs. D.SAMPATH KUMAR
|
March 4, 2021 |
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SNA STONE CRUSHER PVT. LTD. Vs. STATE GOVERNMENT OF KARNATAKA DEPARTMENT OF COMMERCE & INDUSTRIES
|
January 29, 2021 |
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SNEHA HARISHCHANDRASUMITHRA Vs. STATE OF KARNATAKA
|
December 22, 2021 |
|
SOBHA DEVELOPERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE
|
January 4, 2021 |
|
SOCIAL DEMOCRATIC PARTY OF INDIA Vs. STATE
|
January 12, 2021 |
|
SOHAIL Vs. STATE
|
September 14, 2021 |
|
SOMANATH S. HIREMATH Vs. STATE BY HANUMASAGARA POLICE STATION
|
August 30, 2021 |
|
SOMASHEKAR Vs. E.S.VIJAYAKUMAR
|
January 8, 2021 |
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SOMASHEKARA REDDY Vs. NARAYANAMMA
|
April 15, 2021 |
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SOMASHEKARGOWDA Vs. STATE OF KARNATAKA
|
July 28, 2021 |
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SOMASHEKHAR Vs. CHANNAPPA
|
September 24, 2021 |
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SONUBAI Vs. STATE OF KARNATAKA
|
September 14, 2021 |
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SOUMYA Vs. SAPANA SANJAY PANDIT
|
June 18, 2021 |
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SOUTH KONKAN EDUCATION SOCIETY Vs. MARUTI S/O APPAYYA KADAM
|
September 21, 2021 |
|
SOUTHERN SALES AND SERVICES, BENGALURU Vs. SAUERMILCH DESIGN AND HANDELS GM-GB
|
December 2, 2021 |
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SPECIAL LAND ACQUISITION OFFICER Vs. G. A. CHOUDHARY
|
June 18, 2021 |
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SREE GAJANANA MOTORS TRANSPORT COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
January 19, 2021 |
|
SREE GOKULAM CHITS AND FINANCE COMPANY PVT. LTD Vs. M.A. ZAULLA KHAN
|
October 23, 2021 |
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SRI A ALAM PASHA Vs. MURUGESH R NIRANI
|
January 5, 2021 |
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SRI BASAVA PRAKASH Vs. SMT VIMALA
|
January 7, 2021 |
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SRI BASAVARAJ SHIVAPPA MUTTAGI Vs. STATE OF KARNATAKA
|
October 16, 2021 |
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SRI DHARMASTHALA MANJUNATHESHWARA EDUCATION SOCIETY Vs. SURESH KUMAR
|
November 25, 2021 |
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SRI JOSEPH KANTHARAJ Vs. SMT. JOSEPH SUNDER AUGUSTINE REDDY
|
May 20, 2021 |
|
SRI KANAKARAJU Vs. STATE OF KARNATAKA
|
September 23, 2021 |
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SRI PRAKASHNATH Vs. STATE OF KARNATAKA
|
January 21, 2021 |
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SRI SAI KESHAVA ENTERPRISES Vs. STATE OF KARNATAKA
|
January 7, 2021 |
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SRI SHARAD S/O VASANT BHUSHE
Vs. SMT. JANABAI W/O SHARAD BHUSHE
|
August 31, 2021 |
|
SRI SRINIVAS MURTHY Vs. STATE OF KARNATAKA
|
January 12, 2021 |
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SRI. CHAND MAHBOOB S/O IBRAHIMSAB MUJAWAR Vs. ADMINISTRATOR, KARNATAKA STATE BOARD OF AUQAF
|
February 26, 2021 |
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SRI. DODDAHANUMAIAH Vs. SRI. KODANDARAMAIAH
|
February 1, 2021 |
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SRI. KIRAN. R Vs. STATE OF KARNATAKA
|
March 1, 2021 |
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SRI. MANJUNATH HEBBAR Vs. STATE OF KARNATAKA
|
December 13, 2021 |
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SRI. P C MOHAN Vs. DEPUTY COMMISSIONER OF POLICE
|
January 5, 2021 |
|
SRI. P. RAMPRASAD Vs. SMT. P. ANITHA
|
January 27, 2021 |
|
SRI. SURESH S Vs. SMT. LAKSHMI
|
August 23, 2021 |
|
SRI.ANJINAPPA Vs. SMT.BABUN BI
|
August 25, 2021 |
|
SRI.PAVANI IMPEX Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
|
January 27, 2021 |
|
SRIDHAR S.K Vs. STATE
|
April 15, 2021 |
|
SRIKANT ARADYA Vs. UNION OF INDIA
|
December 20, 2021 |
|
SRIKANT BHIMAPPA NANDI Vs. SURESH LAXMAN BELLIKATTI
|
March 1, 2021 |
|
SRIKANTH Vs. SHIVANAGOUDA
|
September 15, 2021 |
|
SRINIVAS MURTHY Vs. STATE OF KARNATAKA
|
March 31, 2021 |
|
SRINIVAS N. Vs. STATE OF KARNATAKA
|
January 25, 2021 |
|
SRINIVAS REDDY Vs. BASAVAREDDY MANJULA
|
August 18, 2021 |
|
SRINIVASA Vs. STATE OF KARNATAKA
|
June 21, 2021 |
|
SRINIVASA REDDY Vs. STATE BY PARASHURAMPURA POLICE
|
April 5, 2021 |
|
SRINIVASA T.S Vs. STATE OF KARNATAKA
|
April 15, 2021 |
|
SRINIVASAMURTHY T.R Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 27, 2021 |
|
SRIRAM GENERAL INSURANCE COMPANY LTD Vs. KUMAR RAGHAVENDRA
|
June 17, 2021 |
|
SRIRAM JYOTHIKA Vs. KARNATAKA STATE LAW UNIVERSITY
|
March 24, 2021 |
|
SRIRAM RAMACHANDRAN Vs. SANGEETHA
|
January 22, 2021 |
|
SSS PROJECTS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 1, 2021 |
|
STATE Vs. MURTHY P
|
January 16, 2021 |
|
STATE Vs. TIMMAYYA
|
October 21, 2021 |
|
STATE BANK OF INDIA Vs. K.S. VISHWANATH
|
March 16, 2021 |
|
STATE BANK OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
|
June 28, 2021 |
|
STATE BANKS STAFF UNION Vs. STATE BANK OF INDIA
|
March 19, 2021 |
|
STATE OF KARNATA Vs. KISHORE
|
December 16, 2021 |
|
STATE OF KARNATAKA Vs. JANARDHAN DEVU MARATHI
|
December 4, 2021 |
|
STATE OF KARNATAKA Vs. SANTOSH S/O GOVIND KERUR
|
July 15, 2021 |
|
STATE OF KARNATAKA Vs. RAHUL DILIP PAWAR
|
September 14, 2021 |
|
STATE OF KARNATAKA Vs. DEVARAJ
|
September 15, 2021 |
|
STATE OF KARNATAKA Vs. G.A.MANJUNATH
|
August 26, 2021 |
|
STATE OF KARNATAKA Vs. PARAMESHWAR S BHAT S/O. SUBRAY BHAT
|
August 30, 2021 |
|
STATE OF KARNATAKA Vs. SRIKANT BASAPPA HUGAR
|
August 31, 2021 |
|
STATE OF KARNATAKA Vs. BHARAMAPPA S/O NAGAPPA
|
August 30, 2021 |
|
STATE OF KARNATAKA Vs. NARAYANASWAMY S/O. NARASIMHAPPA
|
September 29, 2021 |
|
STATE OF KARNATAKA Vs. S. NIRUPADI S/O. S.V. RACHAIAH
|
September 21, 2021 |
|
STATE OF KARNATAKA Vs. SHAKEEL @ LALSAB
|
September 7, 2021 |
|
STATE OF KARNATAKA Vs. JAYAMKUMARI W/O SHIVANAND
|
September 20, 2021 |
|
STATE OF KARNATAKA Vs. K.J. MURUGESH
|
November 26, 2021 |
|
STATE OF KARNATAKA Vs. SOMASHEKHAR
|
July 28, 2021 |
|
STATE OF KARNATAKA Vs. N. B. BALIHALLI
|
July 28, 2021 |
|
STATE OF KARNATAKA Vs. O. L. CHANDREGOWDA
|
June 22, 2021 |
|
STATE OF KARNATAKA Vs. LOKAPPA
|
June 29, 2021 |
|
STATE OF KARNATAKA Vs. B. L. GEETHA
|
June 25, 2021 |
|
STATE OF KARNATAKA Vs. SADASHIV NAGAPPA NAIK
|
June 24, 2021 |
|
STATE OF KARNATAKA Vs. C. RAMESH
|
July 2, 2021 |
|
STATE OF KARNATAKA Vs. SHEKHAR
|
June 11, 2021 |
|
STATE OF KARNATAKA Vs. HARIJANARA SIDDARAJU
|
June 18, 2021 |
|
STATE OF KARNATAKA Vs. RANAJEET ANAND CHAUHAN
|
July 23, 2021 |
|
STATE OF KARNATAKA Vs. BASAVARAJ
|
June 23, 2021 |
|
STATE OF KARNATAKA Vs. SRI SEEBI NARASIMHASWAMY TEMPLE
|
July 7, 2021 |
|
STATE OF KARNATAKA Vs. RAMESH APPANNA MAREPPAGOL
|
June 22, 2021 |
|
STATE OF KARNATAKA Vs. RAKESH
|
July 22, 2021 |
|
STATE OF KARNATAKA Vs. NEELAPPA G. HAVERI
|
July 27, 2021 |
|
STATE OF KARNATAKA Vs. SURYAKANTH
|
July 27, 2021 |
|
STATE OF KARNATAKA Vs. E.S.VIDYADHARA
|
February 9, 2021 |
|
STATE OF KARNATAKA Vs. SHASHI POOJARY
|
March 4, 2021 |
|
STATE OF KARNATAKA Vs. A.N. LINGAIAH
|
June 1, 2021 |
|
STATE OF KARNATAKA Vs. MALLESHAPPA
|
April 5, 2021 |
|
STATE OF KARNATAKA Vs. SIDDARAJU
|
March 9, 2021 |
|
STATE OF KARNATAKA Vs. SHARANAPPA
|
March 25, 2021 |
|
STATE OF KARNATAKA Vs. SHIVAKUMAR DUNDAPPA HUMBARWADI
|
March 1, 2021 |
|
STATE OF KARNATAKA Vs. VASUDEVA K. S.
|
February 25, 2021 |
|
STATE OF KARNATAKA Vs. MALLIKARJUN P. E.
|
February 18, 2021 |
|
STATE OF KARNATAKA Vs. WORKMEN OF MYSORE LAMP WORKS LTD
|
February 10, 2021 |
|
STATE OF KARNATAKA Vs. KAISAL
|
January 6, 2021 |
|
STATE OF KARNATAKA Vs. ABDUL JALEEL
|
January 6, 2021 |
|
STATE OF KARNATAKA Vs. KALANDAR BASHA
|
January 6, 2021 |
|
STATE OF KARNATAKA Vs. GHAYUR AHMAD JAMALI
|
March 22, 2021 |
|
STATE OF KARNATAKA Vs. GREENBUDS AGRO FORM LIMITED COMPANY, MYSURU
|
May 31, 2021 |
|
STATE OF KARNATAKA Vs. CHANDRASHEKHAR C
|
December 18, 2021 |
|
STATE OF KARNATAKA, KUMTA POLICE STATION Vs. PRAVEEN
|
October 1, 2021 |
|
STEEL CORPORATION Vs. STATE OF KARNATAKA
|
January 22, 2021 |
|
STERNE INDIA PVT. LTD Vs. UNION OF INDIA
|
September 8, 2021 |
|
STONO CRAFT ABRASIVES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
March 25, 2021 |
|
SUBASHCHANDRA G. N. Vs. RAVI KIRAN K. C.
|
June 30, 2021 |
|
SUBHA Vs. STATE OF KARNATAKA
|
November 15, 2021 |
|
SUBHASH CHANDRA Vs. STATE BY K.R.PETE RURAL POLICE STATION
|
April 16, 2021 |
|
SUBHASH UPENDRARAO KAMATH Vs. MOHAN UPENDRARAO KAMATH
|
March 31, 2021 |
|
SUBHASHINI R.SHETTY Vs. LAND ACQUISITION OFFICER AND ASST COMMISSIONER
|
June 25, 2021 |
|
SUBRAMANI Vs. STATE OF CHANNARAYAPATNA
|
February 19, 2021 |
|
SUBRAMANYA RAO Vs. STATE OF KARNATAKA
|
January 8, 2021 |
|
SUDHA P Vs. STATE OF KARNATAKA
|
February 17, 2021 |
|
SUDHA SIRWAR Vs. STATE OF KARNATAKA
|
May 26, 2021 |
|
SUDHAKAR Vs. CHANNAPPA
|
June 21, 2021 |
|
SUDHAKAR RAJACHAR Vs. M.R. SATHYAMURTHY
|
October 23, 2021 |
|
SUDHAKARA Vs. STATE OF KARNATAKA
|
June 21, 2021 |
|
SUDHARANI D/O SWAROOP Vs. STATE OF KARNATAKA
|
October 18, 2021 |
|
SUDHEER KUMAR Vs. MANOJ KUMAR
|
March 17, 2021 |
|
SUGUNA NAYAK Vs. IRENE NAZARATH
|
April 17, 2021 |
|
SUJATA W/O TUKARAM RELEKAR Vs. CHANDRASHEKAR S/O GURAPPA GANIGER
|
September 23, 2021 |
|
SUJATHA Vs. REVANNA
|
May 28, 2021 |
|
SUKESH N. Vs. STATE OF KARNATAKA
|
July 19, 2021 |
|
SUKHPAL SINGH Vs. SUB-INSPECTOR OF POLICE
|
February 17, 2021 |
|
SULOCHANA Vs. DEVAPPA BADIGEPPA HUDELAKOPPA
|
April 20, 2021 |
|
SUMA G. Vs. MOHAN
|
June 11, 2021 |
|
SUMANGALA TIMMAPPA DESAI Vs. STATE OF KARNATAKA
|
June 17, 2021 |
|
SUMANTH S/O RENUKACHARI Vs. STATE OF KARNATAKA
|
November 26, 2021 |
|
SUMIR J. HINDUJA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 2, 2021 |
|
SUNANDA Vs. STATE OF KARNATAKA
|
March 24, 2021 |
|
SUNANDAMMA Vs. DEPUTY COMMISSIONER
|
March 5, 2021 |
|
SUNANDAMMA Vs. STATE
|
January 13, 2021 |
|
SUNDERAM SHETTY Vs. STATE OF KARNATAKA
|
August 4, 2021 |
|
SUNDRAMMA Vs. ANANDGOUDA
|
September 15, 2021 |
|
SUNIL Vs. STATE
|
August 3, 2021 |
|
SUNIL @ JAGGU Vs. STATE OF KARNATAKA
|
November 26, 2021 |
|
SUNIL GANAPATI Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
|
August 26, 2021 |
|
SUNIL KUMAR Vs. WILFRED FERNANDES
|
July 27, 2021 |
|
SUNIL KUMAR Vs. STATE OF KARNATAKA
|
April 7, 2021 |
|
SUNIL KUMAR Vs. STATE
|
February 4, 2021 |
|
SUNIL KUNDE S/O LATE SIDRAMAPPA KUNDE Vs. STATE OF KARNATAKA
|
September 23, 2021 |
|
SUPRIYA D/O SHANKAR NIPPANI Vs. STATE OF KARNATAKA
|
September 28, 2021 |
|
SURABHI ROY Vs. STATE OF KARNATAKA
|
March 31, 2021 |
|
SURAJ NARREDU Vs. BANGLORE TUF CLUB LIMITED
|
November 10, 2021 |
|
SUREKA Vs. SUREKHABAI
|
January 29, 2021 |
|
SURESH Vs. STATE OF KARNATAKA
|
April 17, 2021 |
|
SURESH GOEL & ASSOCIATES Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
June 30, 2021 |
|
SURESH S/O SHIVAPPA HOSALLI AND ORS Vs. STATE OF KARNATAKA
|
August 30, 2021 |
|
SURESH S/O. SIDDAPPA LONARI Vs. STATE OF KARNATAKA
|
August 26, 2021 |
|
SURESHA Vs. STATE OF KARNATAKA
|
December 1, 2021 |
|
SURESHAGOUDA Vs. STATE OF KARNATAKA
|
September 14, 2021 |
|
SURJEET SINGH Vs. STATE OF KARNATAKA
|
March 15, 2021 |
|
SUSHEELA M. PAREKH Vs. M. S. MANOHARAN
|
February 1, 2021 |
|
SUSHEELAMMA Vs. G. VENKATESHAIAH
|
November 19, 2021 |
|
SUSHEELAMMA Vs. EARAMMA
|
August 3, 2021 |
|
SUSHEELAMMA Vs. MUNICIPAL CORPORATION SHIVAMOGGA
|
July 26, 2021 |
|
SUSHEELAMMA Vs. RELIANCE GEN. INS. CO. LTD
|
March 23, 2021 |
|
SUSHILABAI Vs. BASALINGAMMA
|
September 15, 2021 |
|
SUSHMA SWARAJ Vs. M/S BLUE VALLEY PROPERTIES PVT. LTD.
|
March 17, 2021 |
|
SUTURES INDIA PVT LTD Vs. COMMISSIONER OF INCOME-TAX BANGALORE-III
|
January 13, 2021 |
|
SWAMY VIVEKANANDA EDUCATIONAL Vs. UNION OF INDIA
|
September 22, 2021 |
|
SWAN SILK PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
June 30, 2021 |
|
SWAPNA Vs. STATE OF KARNATAKA
|
January 29, 2021 |
|
SWETHA V. Vs. STATE OF KARNATAKA
|
March 31, 2021 |
|
SYED ABDUL BARI S/O SYED WAJID KHAMAR Vs. SYED IMRAN S/O SYED MAISLIUDDIN
|
December 9, 2021 |
|
SYED ABDUL BARY Vs. SECRETARY KARNATAKA STATE POLLUTION CONTROL BOARD
|
January 12, 2021 |
|
SYED ADNAAN Vs. STATE OF KARNATAKA
|
June 22, 2021 |
|
SYED ASLAM AZEEZ PASHA Vs. STATE OF KARNATAKA
|
April 20, 2021 |
|
SYED AZHARUDDIN Vs. STATE
|
May 27, 2021 |
|
SYED MOHAMMEAD ADIL PASHAKHADRI Vs. SYED ADIL BASHA KHADRI
|
November 24, 2021 |
|
SYED MOULA Vs. STATE
|
June 29, 2021 |
|
SYED MUBHARAK Vs. STATE OF KARNATAKA
|
April 17, 2021 |
|
SYED NIZAM ALI Vs. STATE
|
October 22, 2021 |
|
SYED RAFI S/O. SYED SHALAM Vs. STATE OF KARNATAKA
|
September 28, 2021 |
|
SYED SAFEER Vs. STATE BY RAJAGOPALANAGARA POLICE STATION REPRESENTED BY S.P.P.
|
May 12, 2021 |
|
SYED SUHAIL PEER Vs. STATE OF KARNATAKA
|
March 2, 2021 |
|
SYED WASEEM AHMED Vs. MYRIAD BUSINESS
|
June 3, 2021 |
|
SYED ZULFIKHAR Vs. STATE OF KARNATAKA
|
October 21, 2021 |
|
SYNDICATE BANK, BANGALORE Vs. M/S.MANYATHA RESIDENTS ASSOCIATION
|
February 26, 2021 |
|
T. A. PUTTANNA SINCE DEAD BY HIS LRS Vs. CHIKKANNA
|
March 23, 2021 |
|
T. B. JAYACHANDRA Vs. C. M. RAJESH GOWDA
|
June 18, 2021 |
|
T. C. CHANDRAIAH Vs. D. R. LINGAIAH
|
March 31, 2021 |
|
T. KARTHIK RAJA Vs. M. PRABHAKAR
|
January 8, 2021 |
|
T. NARASIMHAMURTHY Vs. STATE OF KARNATAKA
|
November 8, 2021 |
|
T. RAMESH Vs. RANJANA
|
January 18, 2021 |
|
T. S. GOVINDA SHETTY Vs. STATE OF KARNATAKA
|
September 23, 2021 |
|
T. SUDHAKARA Vs. CHANNAKRISHNAMMA
|
May 24, 2021 |
|
T.B. VENUGOPAL Vs. THE TUMKUR MILK PRODUCERS CO-OPERATIVE SOCIETIES UNION LIMITED
|
August 19, 2021 |
|
T.K.RAMAKRISHNAPPA Vs. K.RAMANJINAPPA
|
January 16, 2021 |
|
T.N.SHANTHAMURTHY Vs. STATE OF KARNATAKA
|
October 7, 2021 |
|
T.N.SREENIVASAIAH Vs. STATE OF KARNATAKA
|
February 3, 2021 |
|
T.P. MALLIKARJUNA Vs. ERE GOWDA
|
February 10, 2021 |
|
T.S. LAKSHMINARAYANA UPADHYAYA Vs. GEETHA DEVI
|
October 7, 2021 |
|
T.S. MADHURANATH Vs. T.S. GURUPRASAD
|
August 12, 2021 |
|
T.SADIQ ALI Vs. STATE OF KARNATAKA
|
September 14, 2021 |
|
TABBUSSUM ZAHERA Vs. STATE OF KARNATAKA
|
July 28, 2021 |
|
TAKAPPA Vs. STATE OF KARNATAKA
|
April 17, 2021 |
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March 30, 2021 |
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September 1, 2021 |
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November 30, 2021 |
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July 28, 2021 |
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August 25, 2021 |
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September 28, 2021 |
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September 30, 2021 |
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January 11, 2021 |
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August 26, 2021 |
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December 6, 2021 |
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July 20, 2021 |
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February 26, 2021 |
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November 17, 2021 |
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April 15, 2021 |
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July 9, 2021 |
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