REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
G.R. DEVENDRA NAIK Vs. THE STATE OF KARNATAKA	November 10, 2020
A - FOCUS Vs. STATE OF KARNATAKA	April 30, 2020
A MANJU Vs. PRAJWAL REVANNA @ PRAJWAL R	January 17, 2020
A PPANNA A PPASAB KICHADE Vs. STATE OF KARNATAKA	August 27, 2020
A R CHANDRAN Vs. STATE	June 17, 2020
A. B. STONE CRUSHERS Vs. STATE OF KARNATAKA	July 13, 2020
A. JAYANNA Vs. R. SHIVAPPA	March 11, 2020
A. MURALI Vs. PARAMAKUSHAM	September 28, 2020
A. NARAYANA Vs. GULABI V. RAI	June 9, 2020
A. RANGASWAMY Vs. STATE OF KARNATAKA	September 7, 2020
A. VAIDYNANDAM Vs. MANAGER RELIANCE CO-OPERATIVE LIMITED	December 1, 2020
A.KASTURI Vs. VISHALAKSHI	February 7, 2020
A.M. SUNILKUMAR Vs. MANJUNATH	January 30, 2020
A.MANJESH S/O B.ANJANAPPA Vs. G.N.ARUNA W/O A.MANJESH	October 5, 2020
A.MUNISWAMY Vs. STATE OF KARNATAKA	June 11, 2020
A.N. PENCHALAIAH Vs. NAGREDDY	January 31, 2020
A.N.KASTHURI Vs. NEENA HEGDE	June 11, 2020
A.N.PRAKASH Vs. STATE OF KARNATAKA	July 14, 2020
A.P. STEELS Vs. ADDITIONAL DIRECTOR GENERAL, DGCI	July 27, 2020
A.PRAVEEN Vs. STATE OF KARNATAKA	September 23, 2020
A.RAMANUJA Vs. STATE	December 18, 2020
A.T.KULKARNI Vs. STATE OF KARNATAKA	February 28, 2020
A.V. AMARNATHAN Vs. STATE OF KARNATAKA AND ORS.	September 7, 2020
A.YELLAPPA Vs. STATE OF KARNATAKA	June 4, 2020
AAF INDIA PRIVATE LIMITED Vs. KBR INDUSTRIES	August 31, 2020
AAKASH DEEP SINGH Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY	November 2, 2020
AAMIR KHAN Vs. STATE	August 4, 2020
AAYUSH AJIT Vs. INSPECTOR OF CUSTOMS HEADQUARTERS PREVENTIVE UNIT	October 8, 2020
ABB INDIA LTD Vs. BANGALORE NORTH INDUSTRIAL WORKERS UNION CITU	January 9, 2020
ABBASS M. I. Vs. IMTHIYAZ	June 24, 2020
ABDUL AARIS Vs. STATE	June 12, 2020
ABDUL ALEEM Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, BANGALORE ZONAL UNIT	September 15, 2020
ABDUL HAFIJ UDDIN KHAJI Vs. SAYED ALI SAYED IDRIS KHAJI	June 25, 2020
ABDUL HAMIED Vs. STATE	June 8, 2020
ABDUL JAWAD Vs. STATE OF KARNATAKA	June 4, 2020
ABDUL KAREEM MOHAMMAD CHAND PAASH Vs. COMMISSIONER, FOOD AND CIVIL SUPPLIES AND CONSUMER, BENGALURU	June 18, 2020
ABDUL KHUDUS Vs. STATE OF KARNATAKA	January 23, 2020
ABDUL LATIF ABDULLAZIZ RANGAREJ Vs. STATE OF KARNATAKA	July 30, 2020
ABDUL MUJEEB Vs. STATE OF KARNATAKA	November 4, 2020
ABDUL MUNAF Vs. STATE BY RURAL POLICE STATION	September 22, 2020
ABDUL MUSHIVEER Vs. DEPUTY COMMISSIONER	December 30, 2020
ABDUL RAHAMAN Vs. STATE OF KARNATAKA	July 8, 2020
ABDUL RAZAK SIKANDAR MULLA Vs. STATE OF KARNATAKA	December 7, 2020
ABDUL REHAMAN Vs. STATE OF KARNATAKA	February 4, 2020
ABDUL SAMAD Vs. STATE OF KARNATAKA	May 11, 2020
ABDULLA MANNAN KHAN Vs. STATE OF KARNATAKA	August 13, 2020
ABDULLA S/O KAMALUDDIN Vs. ORIENTAL INSURANCE CO. LTD.	September 4, 2020
ABDULSALAM SULTANSAB ATTAR Vs. DEVELOPMENT OFFICER	January 2, 2020
ABHINANDAN A. R. Vs. STATE OF KARNATAKA	November 2, 2020
ABHISHEK Vs. STATE OF KARNATAKA	November 2, 2020
ABHISHEK Vs. STATE OF KARNATAKA	May 5, 2020
ABRAR YUSUF PANDROWALA Vs. STATE OF KARNATAKA	June 4, 2020
ACV AERO INDUSTRIES Vs. STATE OF KARNATAKA	December 15, 2020
ADARSH DEVELOPERS Vs. XANDER FINANCE PVT LTD	April 20, 2020
ADARSH FILMS AND TV INSTITUTE Vs. B.N.KODANDARAMAIAH	March 6, 2020
ADINARAYANA GUPTA Vs. K SHIVARAMAIAH SETTY	September 30, 2020
ADITHYA.D.M Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY	September 7, 2020
ADITI JAIN Vs. STATE OF KARNATAKA	August 20, 2020
ADITYA JAGANANTH Vs. NIL	November 10, 2020
ADITYA KUMAR Vs. STATE OF KARNATAKA	April 30, 2020
ADJ UTILITY APPS PRIVATE LIMITED Vs. SUMIT RAJENDRA SHAHA	November 12, 2020
ADRIAN CROOME Vs. STATE OF KARNATAKA	June 12, 2020
AEJAZ HUSSAIN S/O ASHRAF HUSSAIN Vs. STATE OF KARNATAKA	May 29, 2020
AFRID Vs. STATE OF KARNATAKA	July 2, 2020
AFROZ KHAN @ PRAKASH Vs. STATE OF KARNATAKA	June 5, 2020
AFROZ MOHAMMED KHAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.	July 20, 2020
AFSAL K M Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE	June 1, 2020
AFZAL Vs. STATE OF KARNATAKA	October 21, 2020
AGASARA JADIYAPPA Vs. STATE OF KARNATAKA	May 27, 2020
AGRICULTURAL PRODUCE MARKETING Vs. J.ABDUL MAJEED	March 5, 2020
AHALYA BAI Vs. STATE BY KODIGEHALLI POLICE STATION BENGALURU	September 4, 2020
AIKYAM HOLDINGS PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION	February 28, 2020
AIKYAM HOLDINGS PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION	February 20, 2020
AJAY CONSTRUCTIONS Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.	January 10, 2020
AJAY KUMAR @ AJAY Vs. STATE	March 6, 2020
AJITKUMAR DEVENDRAPPA KODACHWAD Vs. CHANDRAKANT AND ORS.	January 30, 2020
AJJAPPA @ BHIMAPPA Vs. STATE OF KARNATAKA	January 14, 2020
AJJEGOWDA Vs. STATE OF KARNATAKA	November 20, 2020
AJMEERSAB Vs. STATE OF KARNATAKA	June 24, 2020
AKASH Vs. STATE OF KARNATAKA	September 14, 2020
AKBAR Vs. STATE OF KARNATAKA	September 28, 2020
AKHILESH VILAS MATOOR Vs. STATE OF KARNATAKA	February 4, 2020
AKKAMAHADEVI Vs. V.R.SURESHABABU	December 2, 2020
AKKAYAMMA Vs. C MUNICHOWDAPPA	January 6, 2020
AKKAYYAMMA Vs. K. SADASHIVA	January 23, 2020
AKRAM ALI Vs. STATE OF KARNATAKA	May 5, 2020
ALAMELI BAI Vs. MANAGING DIRECTOR,K.S.R.T.C.	August 27, 2020
ALEX MENDRAD MSEKE Vs. STATE OF KARNATAKA	June 8, 2020
ALISAB S/O DAVALSAB SHAIK Vs. LATE TUKARAM SIDHARAM KATHAVE	February 28, 2020
ALLABAKASH Vs. STATE	September 14, 2020
ALMEEZAN EDUCATIONAL AND SOCIAL WELFARE SOCIETY REPRESENTED Vs. BAGALKOT TOWN DEVELOPMENT AUTHORITY	August 28, 2020
ALPINE WINERIES PVT LTD Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED	September 4, 2020
ALTHAF HUSSAIN SAREEF Vs. STATE OF KARNATAKA	November 10, 2020
ALUKA SANDRA OREWA Vs. STATE OF KARNATAKA	November 30, 2020
AMAAN S/O VALI SAB Vs. STATE OF KARNATAKA	August 5, 2020
AMALI NAIK Vs. STATE OF KARNATAKA	September 22, 2020
AMARESH Vs. SUVARNA	October 21, 2020
AMARESH Vs. STATE OF KARNATAKA	November 17, 2020
AMARESH S/O JAMBANNA BANDI Vs. STATE OF KARNATAKA	August 25, 2020
AMARTIYA RISHI Vs. STATE OF KARNATAKA	April 21, 2020
AMBANNA Vs. SIDDHUBA	June 25, 2020
AMBANNA Vs. STATE	June 17, 2020
AMBARISH S/O KRISHNAPPA N Vs. STATE OF KARNATAKA	September 7, 2020
AMBARISH KUMAR S. Vs. STATE OF KARNATAKA	September 3, 2020
AMBRESH Vs. STATE OF KARNATAKA	July 24, 2020
AMBRESH Vs. STATE OF KARNATAKA	July 17, 2020
AMCI (INDIA) PVT.LTD. Vs. FIZA DEVELOPERS AND INTER-TRADE PVT. LTD.	February 18, 2020
AMEED Vs. STATE OF KARNATAKA	April 16, 2020
AMEEN SHARIFF Vs. STATE	May 29, 2020
AMEENABI Vs. STATE OF KARNATAKA	July 24, 2020
AMEER AFZAR SYED SURUF Vs. STATE OF KARNATAKA	June 18, 2020
AMEERUDDIN Vs. STATE OF KARNATAKA	August 17, 2020
AMINSAB Vs. DEPUTY COMMISSIONER, MINI VIDHANASOUDHA	August 11, 2020
AMRAMMA @ BASAMMA Vs. STATE OF KARNATAKA	June 10, 2020
ANAND Vs. VINOD GURUNATH JOSHI	June 12, 2020
ANAND Vs. STATE OF KARNATAKA	July 15, 2020
ANAND Vs. STATE OF KARNATAKA	May 28, 2020
ANAND Vs. STATE OF KARNATAKA	January 9, 2020
ANAND Vs. STATE OF KARNATAKA	February 4, 2020
ANAND Vs. STATE OF KARNATAKA	January 20, 2020
ANAND Vs. STATE OF KARNATAKA	December 10, 2020
ANAND KALIDASAN Vs. STATE OF KARNATAKA	January 16, 2020
ANAND RATHI SHARES AND STOCK BROKERS LIMITED Vs. SANGAMESH VAIJINATH NOWBADE	August 5, 2020
ANAND SHANKAR GUNJIKAR Vs. VADDAR CHHAVANI KHASBAG	July 7, 2020
ANAND SHANKAR GUNJIKAR Vs. PRAKASH GURUPAD SANKAPAL	July 7, 2020
ANANDA Vs. STATE OF KARNATAKA	July 14, 2020
ANANDA Vs. V. KRISHNAPPA	June 4, 2020
ANANDA Vs. AUTHORISED OFFICER	June 3, 2020
ANANDA KUMAR Vs. STATE OF KARNATAKA	October 8, 2020
ANANDA NALIKE Vs. STATE OF KARNATAKA	August 25, 2020
ANANDA RAMAPPA MANAVADDAR Vs. STATE OF KARNATAKA	September 4, 2020
ANANDA S/O MALLESH CHAVAN Vs. GOPAL	August 25, 2020
ANANT Vs. STATE OF KARNATAKA	June 29, 2020
ANANTNATH Vs. STATE OF KARNATAKA	August 6, 2020
ANANTNATH Vs. STATE OF KARNATAKA	August 13, 2020
ANHEUSER BUSCH INBEV INDIA LIMITED Vs. MYSORE SALES INTERNATIONAL LIMITED	July 13, 2020
ANIL Vs. STATE OF KARNATAKA	October 21, 2020
ANIL KUMAR Vs. STATE BY KODIGEHALLI POLICE STATION	May 13, 2020
ANIL M. Vs. STATE BY SRIRANGAPATNA POLICE, MANDYA	August 6, 2020
ANIL PATIL Vs. STATE	July 23, 2020
ANIL VENKAPPA KUSHLAKAR Vs. STATE OF KARNATAKA	February 3, 2020
ANIL Y.R. Vs. STATE OF KARNATAKA	October 7, 2020
ANIRUDDA NEGALUR MANAGER Vs. SATISHGOUDA RELIANCE RETAIL LIMITED, DHARWAD	September 30, 2020
ANISABANU MAINUDDIN SHAHA-SAB Vs. SPECIAL LAND ACQUISITION OFFICER	June 10, 2020
ANISH JOSE ANTONY KAITHACKAL HOUSE Vs. KARNATAKA STATE LAW UNIVERSITY	September 10, 2020
ANISH KUMAR. K Vs. STATE OF KARNATAKA	August 4, 2020
ANITA Vs. PRINCIPAL CHIEF OF FOREST	January 6, 2020
ANITHA Vs. STATE OF KARNATAKA	April 28, 2020
ANITHA Vs. EXCISE COMMISSIONER IN KARNATAKA	June 15, 2020
ANJANA MURTHY Vs. STATE OF KARNATAKA	May 11, 2020
ANJANAMURTHY B. Vs. STATE OF KARNATAKA	October 20, 2020
ANJANAPPA Vs. UNITED INDIA INSURANCE COMPANY LTD	October 8, 2020
ANJANI Vs. DIRECTOR, (SECURITY& VIGILANCE)	November 23, 2020
ANJAPPA Vs. STATE OF KARNATAKA	July 22, 2020
ANJINAPPA G.M Vs. STATE OF KARNATAKA	June 17, 2020
ANNAMMA Vs. REVAMMA	February 3, 2020
ANNAPPA Vs. STATE OF KARNATAKA	September 21, 2020
ANNAPPA Vs. GANESH	July 8, 2020
ANNAPURNA Vs. RAM SHRINGAR PAL	January 21, 2020
ANNAPURNA BAI Vs. NARAYAN	June 5, 2020
ANNAPURNA MALLIKARJUN SANKESHWAR AND ORS. Vs. DUNDAWWA SHIVAPPAGOUDA PATIL AND ORS.	February 6, 2020
ANNAPURNA W/O ANAND RAMESH Vs. UNITED INDIA INSURANCE CO. LTD.	September 18, 2020
ANNU Vs. STATE OF BALUR POLICE, MUDIGERE TQ,	July 14, 2020
ANSAR ALI Vs. SHAHEED SHAIK	February 19, 2020
ANTHONY K RAJU R/O ANNAPURNAWADI Vs. STATE OF KARNATAKA	June 11, 2020
ANU BHARADWAJ R @ ANUPAMA Vs. MUJJU	September 9, 2020
ANUMULLA PRASAD Vs. UNION OF INDIA NARCOTICS CONTROL BANGALORE ZONAL UNIT, BANGALORE	September 29, 2020
ANUPAMA HEGDE @ ANUPAMA BHAT W/O DINESH HEGDE Vs. STATE OF KARNATAKA	September 7, 2020
ANUPAMA W.M. Vs. STATE OF KARNATAKA	January 20, 2020
ANUSREE CHANDRAHASAN Vs. RAJESH KUMAR R.	December 10, 2020
ANUSUYA Vs. STATE OF KARNATAKA	April 16, 2020
ANUSUYAMMA Vs. K.D.RUDRESH	July 22, 2020
ANUSUYAMMA Vs. STATE OF KARNATAKA	June 9, 2020
ANWAR UL HAQ Vs. STATE OF KARNATAKA	June 4, 2020
APARNA HAMSA Vs. INDIRA S NAYAK	August 27, 2020
APPA SAHEB S/O TUKARAM KALAL Vs. STATE OF KARNATAKA	February 12, 2020
APPASAB Vs. STATE OF KARNATAKA	August 5, 2020
APPASAHEB Vs. ABDUL MAJID MOHIDDINSAB NAIK	December 2, 2020
APPASAHEB S/O. MALLAPPA MANAGULI Vs. STATE OF KARNATAKA	February 7, 2020
APPOJI REDDY Vs. STATE OF KARNATAKA	June 10, 2020
APPU Vs. STATE BY P.S.I.	September 23, 2020
ARAKALGUD TOWN PANCHAYAT Vs. SMT. JAYAMMA	January 9, 2020
ARAMBHAN HOSPITALITY SERVICES LIMITED Vs. METRO CASH	April 28, 2020
ARAVIND Vs. VITHABAI GHODKE	May 8, 2020
ARCHANA Vs. THE STATE OF KARNATAKA AND ORS.	February 18, 2020
ARCHANA Vs. UDAY ARJUN HONGEKAR	July 6, 2020
ARCHONA PURNIMA PRAMANIK Vs. STATE OF KARNATAKA	January 27, 2020
ARJU Vs. STATE	November 6, 2020
ARJUN Vs. STATE OF KARNATAKA	July 23, 2020
ARJUN VIJAY KAMBLE Vs. STATE OF KARNATAKA	February 11, 2020
ARNAV SINGH Vs. ORGANIZING CHAIRMAN, JEE (ADVANCED)-2019 INDIAN INSTITUTE OF TECHNOLOGY ROORKEE	November 30, 2020
AROKYAMARY AND ORS. Vs. MUNIKRISHNA MUNIYAPPA AND ORS.	March 19, 2020
AROKYARAJ Vs. STATE OF KARNATAKA	May 29, 2020
ARSHAD ISPAT Vs. UNION OF INDIA	May 29, 2020
ARSHAD ISPAT PARTNERSHIP FIRM Vs. UNION OF INDIA	July 10, 2020
ARUN Vs. STATE OF KARNATAKA	July 2, 2020
ARUN Vs. STATE	May 15, 2020
ARUN @ PINTU Vs. STATE OF KARNATAKA	March 10, 2020
ARUN ARAVIND HABBU Vs. ARCHANA PRABHAKAR	February 10, 2020
ARUN BALAPPA TALWAR Vs. ARUN GANAPT POTALE	December 4, 2020
ARUN K THIAGARAJAN Vs. COMMISSIONER OF INCOME-TAX	June 18, 2020
ARUN KUMAR @ ARUNA Vs. STATE OF KARNATAKA	September 4, 2020
ARUN KUMAR SHETTY Vs. M. JAYARAM SHETTY	March 9, 2020
ARUN MANORAJ R Vs. STATE OF KARNATAKA	April 17, 2020
ARUN PANDURANG NAIK Vs. GOPAL SIDRAM SHET	July 14, 2020
ARUN RATNAPPA RATHOD Vs. STATE OF KARNATAKA	November 3, 2020
ARUN VAMANRAO DESHPANDE Vs. SANJAY	July 15, 2020
ARUNODAYA RECREATION ASSOCIATION CLUB Vs. STATE OF KARNATAKA	June 11, 2020
ARUSHI PRADEEP Vs. STATE OF KARNATAKA	October 21, 2020
ARVIND KUMAR K.S., S/O SRI RAM REDDY Vs. STATE OF KARNATAKA	September 1, 2020
ARVIND RAO H.T Vs. KUMUDA	September 22, 2020
ARVIND REDDY G. Vs. STATE OF KARNATAKA	August 18, 2020
ASADULLA KHAN AND ORS. Vs. THE STATE	January 29, 2020
ASGAR KHAN Vs. STATE, REPRESENTED BY SUPERINTENDENT OF POLICE	November 19, 2020
ASHA C. WADHWA Vs. JAYESH LAKHANI	September 21, 2020
ASHA SHETTY Vs. STATE OF KARNATAKA	September 7, 2020
ASHALATHA Vs. K. YAKUB	September 24, 2020
ASHIK @ MOHAMMAD ASIK Vs. STATE OF KARNATAKA	February 17, 2020
ASHOK Vs. STATE OF KARNATAKA	June 17, 2020
ASHOK Vs. RAGHUNATH	July 6, 2020
ASHOK Vs. KALAVVA	June 26, 2020
ASHOK Vs. PARVATI	June 9, 2020
ASHOK ARJUN JADHAV Vs. JOTIBA ARJUN JADHAV AND ORS.	January 10, 2020
ASHOK BALLOLLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.	July 3, 2020
ASHOK JAGANATH HARSOR Vs. STATE OF KARNATAKA	January 6, 2020
ASHOK KRIPALANI Vs. ADDITIONAL CHIEF SECRETARY FINANCE DEPARTMENT, GOVERNMENT OF KARNATAKA	December 17, 2020
ASHOK KUMAR Vs. STATE OF KARNATAKA	November 6, 2020
ASHOK KUMAR SON OF LAXMAN RAO Vs. PRINCIPAL SECRETARY, HOME DEPARTMENT	February 7, 2020
ASHOK MADHAV NAIK Vs. STATE OF KARNATAKA	February 26, 2020
ASHOK MURTHY Vs. MUNIYAMMA	April 28, 2020
ASHOK PRAVEEN PEREIRA Vs. STATE OF KARNATAKA	June 19, 2020
ASHOK S/O LAKSHAMAPPA HOSUR Vs. STATE OF KARNATAKA	September 4, 2020
ASHOKA Vs. STATE OF KARNATAKA	July 6, 2020
ASHOKA Vs. STATE OF KARNATAKA	May 28, 2020
ASHOKA.S, Vs. STATE OF KARNATAKA	December 11, 2020
ASHRAFALI Vs. HARI RAMA BIRJE	December 15, 2020
ASHWINI AYURVEDA MEDICAL COLLEGE & P.G. CENTRE Vs. UNION OF INDIA	January 24, 2020
ASIF Vs. STATE	March 9, 2020
ASIF HUSSAIN @ ZABI @ ZABIR @ ZABI TIGER @ MOHAMMED ASIF S/O ADIL HUSSAIN Vs. STATE	November 9, 2020
ASIF PUTHAN PURAYIL AND ORS. Vs. STATE	October 12, 2020
ASLAM Vs. STATE OF KARNATAKA	August 13, 2020
ASLAM Vs. STATE OF KARNATAKA	April 21, 2020
ASMA KHANUM @ NOOR ASMA Vs. STATE OF KARNATAKA	July 9, 2020
ASSISTANT EXECUTIVE ENGINEER Vs. VIJAYALAKSHMI	June 9, 2020
ASYESHA BANU @ AYESHA SHAIK W/O LATE SHAIK MUJAHED PASHA Vs. NADIRA KHATOON KHATOON S/O YOUNUS AHMED	September 4, 2020
AUGUSTINE NOVELLO Vs. ASSISTANT COMMISSIONER	September 21, 2020
AUTHORIZED OFFICER Vs. CHANNAMMA	December 14, 2020
AUTO SHANKAR Vs. STATE OF KARNATAKA	February 24, 2020
AVINASH H.V Vs. STATE OF KARNATAKA	April 16, 2020
AVINASH K.R Vs. STATE	June 15, 2020
AVINASH KUMAR Vs. STATE OF KARNATAKA	May 13, 2020
AVINASH RAJANNA Vs. STATE OF KARNATAKA	July 13, 2020
AVN SAIGAL PALSTIC INDUSTRIES Vs. INDIAN OIL CORPORATION LIMITED	September 18, 2020
AVVAMMA Vs. DEPUTY COMMISSIONER	June 5, 2020
AVVANEPPA Vs. STATE OF KARNATAKA	June 30, 2020
AVVANNA Vs. STATE OF KARNATAKA	June 19, 2020
AYANTIKA MONDAL Vs. STATE OF KARNATAKA	May 12, 2020
AYAPPA S/O.LATE RAMAMMA Vs. SUMA K.B.	August 27, 2020
AYAZKHAN Vs. STATE OF KARNATAKA	August 4, 2020
AYUB S/O IMAMSAB PUNEKAR Vs. STATE OF KARNATAKA	August 25, 2020
AYUB S/O MAHEBOOB QURESHI Vs. STATE OF KARNATAKA	January 2, 2020
AYYAMMA Vs. NINGAMMA	July 21, 2020
AZHAR Vs. STATE BY WOMEN POLICE STATION	May 5, 2020
AZHIEV SEZDBEK Vs. STATE OF KARNATAKA	September 4, 2020
AZIZ Vs. STATE OF KARNATAKA	December 1, 2020
AZIZ PASHA Vs. ASSISTANT COMMISSIONER	February 20, 2020
B MYLARAPPA Vs. K R SAGAR	January 23, 2020
B NAGARAJA Vs. STATE OF KARNATAKA	December 8, 2020
B S YEDDYURAPPA Vs. STATE OF KARNATAKA	December 22, 2020
B. ABDUL AZIZ Vs. B.J. MANAVER ASLAM	March 5, 2020
B. AKANTHACHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 3, 2020
B. BHARATHI Vs. H.B. RAVIKUMAR GOUDA	March 3, 2020
B. C. RAMACHANDRA REDDY Vs. MUNIVENKATAMMA D/O LATE MUNIYAPPA	September 29, 2020
B. CHANDRASHEKARA Vs. STATE OF KARNATAKA	September 21, 2020
B. H. SRINIVASA MURTHY Vs. STATE OF KARNATAKA	February 5, 2020
B. JAKARAYYA Vs. STATE OF KARNATAKA	December 14, 2020
B. JAYANTHI Vs. JAYAPRAKASH MADHIRAJU	November 10, 2020
B. K. PADMANABHA REDDY Vs. STATE OF KARNATAKA	November 12, 2020
B. KARIBASAPPA Vs. STATE OF KARNATAKA	July 15, 2020
B. KISHANLAL Vs. SHYAM SUNDER	October 13, 2020
B. L BOOLANI Vs. NITHIN JAIN PARAGON PLASTICS, BENGALURU	September 2, 2020
B. M. RAKESH Vs. A. M THIMMAIAH	November 4, 2020
B. MANJUNATH Vs. STATE OF KARNATAKA	July 13, 2020
B. NAGARAJAPPA Vs. STATE OF KARNATAKA CHALLAKERE POLICE STATION	November 3, 2020
B. NAGARATHNA Vs. DEVAMMA	February 13, 2020
B. NAGESH BALIGA Vs. PUSPHALATHA PAI K.	November 11, 2020
B. PRABHAKAR S/O. AMMIRAJU Vs. M. BHASKAR RAO	February 10, 2020
B. RAKESH Vs. STATE OF KARNATAKA	March 5, 2020
B. RAMESH Vs. STATE	August 17, 2020
B. RAVINDRA Vs. R.S. CHANDRAKANTHA	November 19, 2020
B. S. RAVIKUMAR Vs. STATE OF KARNATAKA	October 9, 2020
B. SANJEEVAREDDY Vs. B. HANUMANTHAREDDY	January 9, 2020
B. SHANKARANARAYANA BHAT Vs. B.SUBRAMANYA BHAT	July 23, 2020
B. SOMANNA SHETTY Vs. PRAGATHI GRAMIN BANK	August 11, 2020
B. T. PREMANATH PUNJA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER	January 20, 2020
B. VASANTH Vs. NISHA RAO N.	June 8, 2020
B. VEERAIAH Vs. THE STATE OF KARNATAKA	March 19, 2020
B.A. RAMESH HEGDE Vs. STATE OF KARNATAKA	November 18, 2020
B.C. USHA Vs. KUMAR J	August 14, 2020
B.D. KANTHARAJA Vs. STATE OF KARNATAKA	July 15, 2020
B.G.LINGESH Vs. CHIEF SECRETARY	June 3, 2020
B.G.YOGESH Vs. STATE OF KARNATAKA	June 12, 2020
B.K. UDAY KUMAR Vs. STATE OF KARNATAKA	January 4, 2020
B.K. USHA DEVI Vs. PUNJAB NATIONAL BANK	January 3, 2020
B.L.RAMESH Vs. STATE OF KARNATAKA	September 23, 2020
B.L.VENKATESH Vs. STATE OF KARNATAKA	October 8, 2020
B.M. SHANKAR Vs. STATE OF KARNATAKA	June 8, 2020
B.M. THIPPESWAMY Vs. MAHANATASWAMY	April 16, 2020
B.M.SHAHUL HAMEED Vs. IMTHIYAZ AHAMED	November 6, 2020
B.NIRMALA Vs. KUTTI NAYAK	April 16, 2020
B.P.ANAND KUMAR @ ANAND SINGH Vs. STATE OF KARNATAKA	November 13, 2020
B.P.MANJUNATH Vs. P. SARVAMANGALA	June 16, 2020
B.R. MANJUNATH Vs. STATE OF KARNATAKA	January 23, 2020
B.R. RAMESH Vs. STATE OF KARNATAKA	June 9, 2020
B.R. RANGANATH Vs. STATE OF KARNATAKA	May 28, 2020
B.R.AHMEDULLA SHERIFF Vs. KAMLESH KUMAR P. JAIN	August 6, 2020
B.R.DEEPU RAO Vs. STATE OF KARNATAKA	August 11, 2020
B.R.DINESH Vs. STATE	August 5, 2020
B.R.SUDHEER KUMAR Vs. PALLAVI	December 2, 2020
B.S. JAGATH RAM Vs. TAHASILDAR, BENGALURU SOUTH TALUK	March 16, 2020
B.S. NAGENDRA Vs. Y.S. SURESH AND ORS.	February 18, 2020
B.S. NANDA KUMAR SINGH Vs. STATE	November 20, 2020
B.S. SHIVAPRASAD Vs. MANGALORE CATHOLIC, CO-OPERATIVE BANK LTD. ADMINISTRATIVE OFFICE	August 26, 2020
B.S. SUDHAKAR SHETTY Vs. STATE OF KARNATAKA AND ORS.	January 29, 2020
B.S. VANAJA Vs. STATE BY ASHOKPURAM POLICE STATION	September 22, 2020
B.S. YEDIYURAPPA Vs. STATE OF KARNATAKA	September 11, 2020
B.S.RAMAKRISHNAIAH Vs. STATE BY KARNATAKA LOKAYUKTA POLICE	January 22, 2020
B.S.SHUCHITHA Vs. UNION OF INDIA	December 4, 2020
B.S.SUSHEELA DEVI Vs. A.ASHRAF ALI	June 3, 2020
B.SHANKAR BHAT Vs. VANITHA SHETTY	August 26, 2020
B.SHIVALINGAPPA S/O. B. BHARAMAPPA Vs. STATE OF KARNATAKA	September 3, 2020
B.SIDDARAJU Vs. MANIYAMMA @ BELLEAMMA	November 25, 2020
B.T. VENKATESH Vs. STATE OF KARNATAKA	March 17, 2020
B.V. CHANDRE GOWDA Vs. INDIRANAGAR CLUB	July 6, 2020
B.V.GOPALA S/O VENKATAKRISHNA ACHAR Vs. MEHABOOB PASHA S/O AMEER JAN	October 23, 2020
BABA Vs. STATE	July 17, 2020
BABAJAN Vs. K. GANAPATI KAMAT	June 16, 2020
BABASAHEB Vs. GANGADHAR T GACHI	January 13, 2020
BABU Vs. STATE OF KARNATAKA	September 18, 2020
BABU Vs. NARAYAN	December 2, 2020
BABU BASAVANNI KURUBAR Vs. STATE OF KARNATAKA	July 10, 2020
BABU NAIKA Vs. STATE OF KARNATAKA	March 9, 2020
BABU NAYAK Vs. STATE OF KARNATAKA	October 14, 2020
BABU RAJENDRA Vs. BASALINGAPPA AND ORS.	April 21, 2020
BADARI DATTA H.C. Vs. STATE OF KARNATAKA	January 20, 2020
BADESAB Vs. STATE OF KARNATAKA	August 28, 2020
BAGADIA BROTHERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	January 29, 2020
BAGLEKAR AKASH KUMAR Vs. STATE OF KARNATAKA AND ORS.	May 19, 2020
BAIRA POOJARY Vs. BHASKER SALIAN	December 18, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. DHARMAWWA W/O CHOUDAPPA TALAWAR	September 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. LAXMIBAI	June 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., Vs. BINE LAKSHMI	July 17, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., Vs. ANNAPURNAMMA	September 15, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BIBI FATIMA	June 29, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANOHAR V.S. S/O SHANKARAPPA	September 24, 2020
BAKKAPPA Vs. STATE	June 12, 2020
BAKSHI KHAN Vs. THE STATE OF KARNATAKA AND ORS.	January 6, 2020
BALAJI Vs. STATE OF KARNATAKA	June 2, 2020
BALAKISHNAGOUDA RAMANAGOUDA TIMMANAGOUDRA Vs. NEELAWA SHIVALINGAPPA LAKKUNDI	January 24, 2020
BALAKRISHNA L. Vs. MAMATHA H.R.	February 5, 2020
BALAKSRISHNA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED	September 7, 2020
BALAPPA Vs. PUNDALIK	June 8, 2020
BALAPPA @ PINTU Vs. STATE OF KARNATAKA	September 1, 2020
BALAPPA BHIMAPPA WALAKE Vs. SADASHIV RAMU MANE	June 1, 2020
BALARAJA Vs. STATE BY JAGALUR POLICE STATION	April 16, 2020
BALARAJU Vs. STATE OF KARNATAKA	June 9, 2020
BALASAB Vs. STATE OF KARNATAKA	July 14, 2020
BALASUBRAMANYA Vs. STATE OF KARNATAKA	October 15, 2020
BALAWANT Vs. POOJYA SHRI DR SHARANABASAVAPPA APPA	June 17, 2020
BALIN DAS AND ORS. Vs. STATE	November 23, 2020
BALJEET SINGH Vs. STATE OF KARNATAKA	October 9, 2020
BALLARI THERMAL POWER STATION Vs. LABOUR INSPECTOR	July 8, 2020
BALRAJ SHETTY Vs. STATE OF KARNATAKA	May 20, 2020
BALU Vs. STATE OF KARNATAKA	August 13, 2020
BALYANAIKA Vs. MOHAMMED YUSUF SHEIK	March 5, 2020
BANADATHARA KOTRESHI Vs. KALAMMA	December 14, 2020
BANAPPA N. Vs. STATE OF KARNATAKA	January 14, 2020
BANAPPA SIDDAPPA VADER Vs. STATE OF KARNATAKA	June 2, 2020
BANASHANKAR Vs. THE STATE OF KARNATAKA	May 28, 2020
BANDAIAH Vs. STATE OF KARNATAKA	August 17, 2020
BANEESH Vs. SUPERINTENDENT OF CENTRAL EXCISE AND GST	April 16, 2020
BANGALORE DEVELOPMENT AUTHORITY Vs. DENNIS JACOB	March 16, 2020
BANGALORE METROPOLITAN TASK FORCE POLICE STATION Vs. S M ALEX,	September 1, 2020
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. S.RUPA ANAND	October 7, 2020
BANGARI Vs. KAILAASH	June 9, 2020
BANK OF BARODA Vs. DR. BAVAGUTHU RAGHURAM SHETTY	June 26, 2020
BAPU Vs. V. M. MATERE INFRASTRUCTURE INDIA PVT LTD	June 1, 2020
BAPUJI AYURVEDIC MEDICAL Vs. GOVERNMENT OF INDIA	September 10, 2020
BARAFAWALA COLD STORAGE & AGRO PROCESSORS Vs. STATE OF KARNATAKA	July 24, 2020
BARAFAWALA FOODS Vs. STATE OF KARNATAKA	July 24, 2020
BARGOOR ALLABAKSHI Vs. AKSHTHA,	October 5, 2020
BASAGOND Vs. STATE OF KARNATAKA	June 11, 2020
BASAMMA Vs. STATE OF KARNATAKA	September 30, 2020
BASANAGOUDA Vs. STATE OF KARNATAKA	November 20, 2020
BASANAGOUDA SANGAPPA KUSALAPUR Vs. MUREGAPPA	November 2, 2020
BASANNA AND ORS. Vs. GANGAMMA AND ORS.	December 23, 2020
BASANNA BHIMASHYA TELI Vs. STATE OF KARNATAKA	February 18, 2020
BASAPPA Vs. SAIDABI	June 10, 2020
BASAPPA Vs. STATE	March 17, 2020
BASAPPA ANNAPPA BADACHI Vs. STATE OF KARNATAKA	June 9, 2020
BASAPPA HONGAL Vs. NINGARADDI	June 9, 2020
BASAPPA KALLAPPA LAGAMANNAVAR Vs. DEPUTY COMMISSIONER DHARWAD	September 7, 2020
BASAPPA MALLAPPA SHIRUR Vs. STATE OF KARNATAKA	June 24, 2020
BASAPPA S/O RUDRAPPA Vs. KAMALA KOM SHIVAPUTRA LIGADE	February 24, 2020
BASAPPA SAKARAPPA HOSALLI Vs. STATE OF KARNATAKA	June 15, 2020
BASAPPA TIPPANNA MURKUMBI Vs. STATE OF KARNATAKA	June 3, 2020
BASAVANEEPPA Vs. CHAIRMAN	September 4, 2020
BASAVANNA TEMPLE Vs. SECRETARY	June 8, 2020
BASAVANNEWWA Vs. GENERAL MANAGER SUNDHARAMS PRIVATE LIMITED	July 14, 2020
BASAVAPRABHU SWAMIJI PRESIDENT, SHREE MAHALAKSHMI THIGALARA MAHA SAMSTHANA TRUST (REGD), TUMAKURU CITY Vs. STATE OF KARNATAKA	October 22, 2020
BASAVARAJ Vs. V. CHETHAN	November 3, 2020
BASAVARAJ Vs. STATE THROUGH SHORAPUR POLICE STATION	March 9, 2020
BASAVARAJ Vs. SAMEERULLAKHAN	June 8, 2020
BASAVARAJ Vs. STATE OF KARNATAKA	June 17, 2020
BASAVARAJ Vs. STATE OF KARNATAKA	June 29, 2020
BASAVARAJ Vs. GANGABAI	September 2, 2020
BASAVARAJ Vs. STATE OF KARNATAKA	January 10, 2020
BASAVARAJ Vs. SHANKAR S/O MALKAPPA NIDAGUNDI	March 4, 2020
BASAVARAJ Vs. STATE OF KARNATAKA	September 16, 2020
BASAVARAJ Vs. STATE OF KARNATAKA	December 15, 2020
BASAVARAJ @ BASAVA Vs. STATE OF KARNATAKA	November 4, 2020
BASAVARAJ CHANNAPPA NEERALKERI AND ORS. Vs. STATE OF KARNATAKA	February 13, 2020
BASAVARAJ GAVIYAPPA INDI Vs. STATE OF KARNATAKA	February 11, 2020
BASAVARAJ RAMAPPA KANAGONDA Vs. STATE OF KARNATAKA	November 2, 2020
BASAVARAJ S/O BHIMARAYA NAIKODI @ RAIKODI Vs. STATE	January 9, 2020
BASAVARAJ S/O MAHADEVAPPA RAJAPUR Vs. STATE OF KARNATAKA	June 30, 2020
BASAVARAJ SHIVAPPA AKKI Vs. STATE OF KARNATAKA	September 29, 2020
BASAVARAJA @ BINGI BASAVARAJ @ BASAPPA Vs. STATE OF KARNATAKA	September 9, 2020
BASAVARAJA G.N Vs. STATE OF KARNATAKA	October 14, 2020
BASAVRAJ Vs. STATE OF KARNATAKA	July 2, 2020
BASAVVA Vs. SHARANAPPA SANGAPPA BASANAGOUDAR	June 16, 2020
BASAWANTHAPPA Vs. STATE OF KARANTAKA	August 28, 2020
BASAWARAJ Vs. STATE OF KARNATAKA	August 10, 2020
BASAWARAJ Vs. STATE OF KARNATAKA	August 3, 2020
BASAWARAJAPPA GOUDA Vs. STATE	January 3, 2020
BASAYYA Vs. STATE OF KARNATAKA	August 28, 2020
BASAYYA CHANABASAYYA PUJAR Vs. STATE OF KARNATAKA	July 2, 2020
BASHEERUNNISA Vs. REVI T. NAIK	January 22, 2020
BASTAV DUMMING Vs. STATE OF KARNATAKA	December 8, 2020
BASU Vs. STATE OF KARNATAKA	June 15, 2020
BASWARAJ JAYANNA Vs. SRIMANTHRAO PATIL	February 3, 2020
BAUSAB RAJASAB SHIDENUR Vs. STATE OF KARNATAKA	December 7, 2020
BAVUDDIN Vs. STATE OF KARNATAKA	October 7, 2020
BAYER CROPSCIENCE LIMITED FORMERLY KNOWN AS BAYER CROPSCIENCE INDIA LIMITED Vs. T V TRADERS PARTNERSHIP FIRM	December 8, 2020
BEERAMMA Vs. SPECIAL DEPUTY COMMISSIONER	January 24, 2020
BEERAPPA Vs. STATE OF KARNATAKA	September 30, 2020
BEERAPPA S/O MALAPPA BALICHAKRA Vs. STATE	September 4, 2020
BELLUR USHA SHIVAPRASAD Vs. SMT. SARASAMBA ANANTHA SWAMY	June 2, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA	February 4, 2020
BENGALURU DEVELOPMENT AUTHORITY Vs. SRINIVASA MURTHY	January 3, 2020
BENGALURU DEVELOPMENT AUTHORITY AND ORS. Vs. GAUTAM KAMAT HOTELS PRIVATE LIMITED AND ORS.	January 21, 2020
BENNE KOTRESH Vs. STATE OF KARNATAKA	June 5, 2020
BEST TRADING AND AGENCIES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	August 26, 2020
BETHAL PRODUCTS (INDIA) Vs. JAYAKUMAR DIRECTOR M/S. ORGANIC GOLD PVT. LTD.	November 19, 2020
BETHEL MEDICAL INSTITUTE OF NURSING SCIENCES AND PHYSIOTHERAPY AND ORS. Vs. STATE OF KARNATAKA	February 28, 2020
BETTACHARI SINCE DEAD BY HIS LRS Vs. JAYAMMA	July 17, 2020
BETWEEN NIJAM TADAKOD Vs. GOPAL	September 29, 2020
BHAGYA Vs. BRANCH MANAGER	July 23, 2020
BHAGYALAKSHMI Vs. MAHANTAYYA	June 1, 2020
BHAGYAMMA Vs. STATE OF KARNATAKA	July 30, 2020
BHAGYAMMA Vs. NARAYANAPPA T.	November 23, 2020
BHAGYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 14, 2020
BHARAMA Vs. RAJASHREE	September 23, 2020
BHARAMA Vs. DEPUTY COMMISSIONER	October 23, 2020
BHARAT FRITZ WERNER LIMITED Vs. OFFICE OF THE DEVELOPMENT COMMISSIONER	July 23, 2020
BHARAT KUMAR JAIN AND ORS. Vs. STATE	November 19, 2020
BHARAT SURESH POOJARI Vs. STATE OF KARNATAKA	August 27, 2020
BHARATH B Vs. STATE OF KARNATAKA	June 17, 2020
BHARATH KUMAR @ TUTTURI Vs. STATE OF KARNATAKA	August 24, 2020
BHARATHI Vs. D. PRASANNA KUMAR	October 15, 2020
BHARATHI EDUCATION TRUST Vs. HANUMEGOWDA	November 2, 2020
BHARATHI SHAKTHI Vs. SRIRAMA GENERAL INSURANCE CO. LTD.	October 14, 2020
BHARATI Vs. PUNDALIK	June 8, 2020
BHARMANI BABU BALEKUNDRI Vs. STATE OF KARNATAKA	August 14, 2020
BHASKAR Vs. T. PREMA TANGAVELU	February 10, 2020
BHASKAR N Vs. STATE OF KARNATAKA	June 15, 2020
BHAVANA Vs. STATE BY STATION HOUSE OFFICER	November 24, 2020
BHAVANA S. Vs. JANATHA SEVA CO-OPERATIVE BANK LTD.	January 3, 2020
BHAVANI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	December 8, 2020
BHAVSINGH S/O GUJARU CHAVAN Vs. STATE OF KARNATAKA	February 7, 2020
BHAVYARANGANATH Vs. R.SARASWATHIRAMANJIAPPA	December 9, 2020
BHEEMANAGOUDA POLICE PATIL Vs. DEPUTY COMMISSIONER	June 11, 2020
BHEEMANGOUDA Vs. THE DEPUTY COMMISSIONER	February 14, 2020
BHEEMAPPA Vs. STATE OF KARNATAKA	February 14, 2020
BHEEMAPPA Vs. STATE OF KARNATAKA	November 19, 2020
BHEEMEGOWDA AND ORS. Vs. THE MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS.	October 19, 2020
BHIMA Vs. STATE OF KARNATAKA	September 10, 2020
BHIMANNA S/O HANAMANTH SURAPUR Vs. STATE OF KARNATAKA	August 25, 2020
BHIMAPPA Vs. RAGHUNATH	February 6, 2020
BHIMAPPA Vs. STATE OF KARNATAKA	July 23, 2020
BHIMESHA Vs. STATE OF KARNATAKA	July 23, 2020
BHUPAL Vs. SHIVABAI	August 24, 2020
BHUVANESH ENGINEERING WORKS Vs. R. V. KRISHNAMURTHY	June 3, 2020
BHUVANESH ENGINEERING WORKS OFFICE Vs. S. RAJENDRAN	June 3, 2020
BHUVANESHWARI V PURANIK Vs. STATE OF KARNATAKA	December 15, 2020
BIBIJAN Vs. SHRINIVAS S. MAHISHWADAGI	July 20, 2020
BIDAR URBAN CO-OPERATIVE, BANK LTD Vs. GIRISH	December 17, 2020
BIG BAGS INTERNATIONA (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1)(2)	December 14, 2020
BILICHODU BASAVARAJA @ BASAVARAJA Vs. STATE OF KARNATAKA	September 9, 2020
BIOPLUS LIFE SCIENCES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	August 24, 2020
BISMILLA Vs. PANDURANG	July 9, 2020
BLAZE Vs. STATE OF KARNATAKA	September 30, 2020
BLUE LINES Vs. ASST. COMMISSIONER OF INCOME-TAX CENTRL	November 6, 2020
BNA TECHNOLOGY CONSULTING PVT. LTD Vs. STATE OF KARNATAKA	November 23, 2020
BOCHEGOWDA Vs. STATE OF KARNATAKA	November 6, 2020
BOMMEGOWDA S/O SHIVACHENNEGOWDA Vs. MANAGER UNIVERSAL SAMPO GEN. INS. CO. LTD.	November 9, 2020
BORAIAH Vs. PRESIDENT	September 24, 2020
BORAIAH @ BOREGOWDA Vs. STATE OF KARNATAKA	March 16, 2020
BORAPPA Vs. STATE OF KARNATAKA	March 12, 2020
BORAVVA Vs. DIVISIONAL CONTROLLER, NWKRTC BAGALKOT DIVISION, BAGALKOT	June 5, 2020
BRAMARAMBA Vs. STATE OF KARNATAKA	July 17, 2020
BRANCH MANAGER Vs. BELAKERAPPA	June 24, 2020
BRANCH MANAGER Vs. NAKKA VENKATARAJU	June 19, 2020
BRANCH MANAGER Vs. DEVIKAMMA	February 18, 2020
BRANCH MANAGER Vs. KRISHNA MOGAVEERA	August 27, 2020
BRANCH MANAGER Vs. ASHRAF	September 22, 2020
BRANCH MANAGER Vs. D. MALLAPPA	September 21, 2020
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C. DHANSEKHAR	June 26, 2020
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NAGARAJ	July 16, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. JAYAMMA	June 25, 2020
BRANCH MANAGER, UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. SUNILKUMAR CHANDRASHEKHAR VAMMA	August 18, 2020
BRANCH MANAGER, ICICI LOMBARD MOTOR INSURANCE CO. LTD. Vs. N.MALLIKARJUNA	August 4, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. LATHA	March 2, 2020
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KAVITHA W/O KESHWAW SAWANT	September 10, 2020
BREWSKY HOSPITALITY PRIVATE LIMITED Vs. BRUHATH BANGALORE MAHANAGARA PALIKE	January 27, 2020
BRIGADE ENTERPRISES LTD Vs. ADDITIONAL COMMISSIONER INCOME TAX, RANGE-11	December 8, 2020
BUDDESAB Vs. TAHASILDAR	July 22, 2020
BURI PUSHPAMMA Vs. PRINCIPAL SECRETARY	July 8, 2020
BYRAVI K. L AND AND Vs. STATE OF KARNATAKA	January 13, 2020
C D SHEKAR Vs. JAYA KIRAN	June 9, 2020
C JACOB Vs. SECRETARY	February 10, 2020
C MANJUNATH Vs. STATE OF KARNATAKA	September 8, 2020
C. ANJANEYA S/O LATE CHINAIAH Vs. MOHAN S. SHETTI S/O SANJEEVA SHETTI	September 4, 2020
C. B. CHIKKALAGI Vs. STATE OF KARNATAKA	September 28, 2020
C. B. DHANARAM Vs. N A BALLUR	October 23, 2020
C. KRISHNAIAH Vs. STATE	August 11, 2020
C. MAHAVEER CHAND Vs. COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY	January 6, 2020
C. MALA Vs. G.K. GIRISHA	March 12, 2020
C. MUNIRAJU Vs. STATE OF KARNATAKA	October 22, 2020
C. N. LEELAVATHI Vs. M. NARAYANAPPA	December 9, 2020
C. N. VASANTHAKUMARI Vs. M. NARAYANAPPA	December 9, 2020
C. P. MUNDINAMANI Vs. DIRECTOR	January 23, 2020
C. POMPAPATHY Vs. NAZEER BASHA	January 10, 2020
C. POORNIMA AND ORS. Vs. GANGADHARAPPA AND ORS.	February 5, 2020
C. V. SRINIVASA Vs. DEPUTY COMMISSIONER MYSURU DISTRICT	October 20, 2020
C. V. THIMMANNA Vs. STATE OF KARNATAKA	March 18, 2020
C.ANIL RAJASHEKAR Vs. STATE OF KARNATAKA	November 18, 2020
C.B.MANJUNATH Vs. STATE BY YESHWANTHPURA POLICE STATION	September 2, 2020
C.BHARATH Vs. STATE OF KARNATAKA	June 17, 2020
C.H. RANGARAJU Vs. C.H. GEETA	October 20, 2020
C.H. RANJODHA SINGH Vs. H. BHAGVAN SINGH	October 15, 2020
C.KOTRESH Vs. STATE OF KARNATAKA	August 12, 2020
C.KUMARASWAMY Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	March 10, 2020
C.L.SATISH BABU Vs. STATE OF KARNATAKA	July 1, 2020
C.M. ALEEMULLAKHAN Vs. STATE OF KARNATAKA	February 18, 2020
C.M.N. SHASTRY Vs. STATE BY HONNAVARA POLICE STATION	February 1, 2020
C.MUNIRAJU Vs. STATE OF KARNATAKA	May 26, 2020
C.N. SATHYANARAYANA Vs. K. KAVITHA	November 26, 2020
C.N.THIMMEGOWDA Vs. DIRECTOR OF AGRICULTURAL MARKETING	October 29, 2020
C.NAGESH Vs. STATE OF KARNATAKA	February 3, 2020
C.NARENDRA BABU Vs. STATE OF KARNATAKA	June 29, 2020
C.P.YOGESHWARA Vs. SFIO	December 4, 2020
C.S. RAGHOJI (BELLARY) Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1	August 31, 2020
C.S. RAJINI ANNAIAH Vs. THE STATE ELECTION COMMISSION AND ORS.	April 28, 2020
C.SHIVARAJU Vs. STATE OF KARNATAKA	March 4, 2020
C.V. RAMA RAO Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT	February 6, 2020
CAMPAIGN AGAINST HATE SPEECH Vs. STATE OF KARNATAKA	May 13, 2020
CANARA BANK Vs. MYSORE COFFEE CURING WORKS LTD	January 24, 2020
CANARA BANK Vs. MYSORE MERCANTILE COMPANY LIMITED	November 6, 2020
CANARA BANK Vs. MYSORE MERCANTILE COMPANY LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR	January 20, 2020
CANBANK FINANCIAL SERVICES LTD Vs. CHIEF COMMISSIONER OF INCOME TAX	February 4, 2020
CANTREADS (P) LTD. Vs. ANNIE AUGUSTINE KUNNAPILLIL	February 28, 2020
CATHERINE LOUIS A. Vs. KENGAIAH	March 11, 2020
CELEBRATIONS INN Vs. VISHALAKSHI DEVI	June 3, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. JOSE ALEXANDER	October 20, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. T.KANNA RAO	December 17, 2020
CHAGI NARASAIAH AGRO FOODS Vs. SHIVAPRABHU S.HIREMATH	August 13, 2020
CHAITHANYA GEO SURVEYS Vs. STATE OF KARNATAKA	December 9, 2020
CHALAPATHI Vs. MANAGING DIRECTOR, KSRTC, KOLAR DIVISION	September 29, 2020
CHALET HOTELS LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED	May 29, 2020
CHALUVADI MUKK UNDA @ MUK UNDA PPA Vs. STATE OF KARNATAKA	August 14, 2020
CHALUVARAJA G. Vs. STATE OF KARNATAKA	July 20, 2020
CHAMANASAB DEVALSAB KANAVI Vs. STATE OF KARNATAKA	May 11, 2020
CHAND PASHA Vs. STATE	October 8, 2020
CHAND SHA Vs. STATE OF KARNATAKA BY	May 11, 2020
CHANDA Vs. SHRIDHAR	June 5, 2020
CHANDPASHA Vs. STATE OF KARNATAKA	September 14, 2020
CHANDRA NAIK N. Vs. STATE OF KARNATAKA	September 23, 2020
CHANDRAHASA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	September 22, 2020
CHANDRAKALA Vs. RAMA NAIK	June 29, 2020
CHANDRAKANT TAMMANNA MAJAGI Vs. KARNATAKA STATE BAR COUNCIL	November 17, 2020
CHANDRAKANTH Vs. REGIONAL COMMISSIONER	June 12, 2020
CHANDRAKANTHA Vs. STATE OF KARNATAKA	August 24, 2020
CHANDRAMMA Vs. PRASHANTH KUMAR S.D.	August 20, 2020
CHANDRAMMA Vs. STATE OF KARNATAKA	August 26, 2020
CHANDRAMOULI CHITS PRIVATE LIMITED Vs. MR. TRILOK K PARIKH	November 27, 2020
CHANDRANAIKA RAJAJINAGAR, BANGALORE Vs. HANUMAKKA	September 30, 2020
CHANDRAPPA Vs. STATE OF KARNATAKA	October 5, 2020
CHANDRAPPA Vs. KUMARA	January 23, 2020
CHANDRAPPA M. Vs. VIJAYAKUMARI AND ORS.	November 13, 2020
CHANDRAS H. T. Vs. MANAGER B. M. T. C., BENGALURU	June 23, 2020
CHANDRASEKHARMURTHY Vs. STATE OF KARNATAKA	July 13, 2020
CHANDRASHEKAR Vs. STATE OF KARNATAKA	October 14, 2020
CHANDRASHEKAR Vs. STATE	February 10, 2020
CHANDRASHEKAR N.M Vs. STATE OF KARNATAKA	July 16, 2020
CHANDRASHEKAR S GOLSANGI Vs. STATE OF KARNATAKA	May 5, 2020
CHANDRASHEKARA Vs. STATE OF KARNATAKA	October 23, 2020
CHANDRASHEKARA N.S. Vs. K.N. RAVIKUMAR AND ORS.	January 29, 2020
CHANDRASHEKHA R. Vs. STATE OF KARNATAKA	September 23, 2020
CHANDRASHEKHAR Vs. STATE OF KARNATAKA	September 4, 2020
CHANDRASHEKHAR SOMANAGOUDA Vs. STATE OF KEMBHAVI P.S	February 12, 2020
CHANDRAYYA ACHARYA Vs. NAGAMMA	June 17, 2020
CHANDREGOWDA Vs. RAJASHEKAR	October 16, 2020
CHANDRIKA Vs. STATE OF KARNATAKA	April 16, 2020
CHANDRIKA P. Vs. PRINCIPAL SECRETARY GOVT. OF KARNATAKA AND ORS.	February 17, 2020
CHANDRU Vs. STATE OF KARNATAKA	December 4, 2020
CHANDRU M OHAN HARIJAN Vs. STATE OF KARNATAKA	August 25, 2020
CHANDURA K PONNAPPA Vs. STATE OF KARNATAKA	October 13, 2020
CHANNABASANNAGOUDA Vs. EXECUTIVE ENGINEER	June 8, 2020
CHANNABASAPPA Vs. STATE OF KARNATAKA	November 18, 2020
CHANNABASAVESWARA TRADERS Vs. DIRECTOR OF AGRICULTURE MARKETING, BENGALURU AND ORS.	March 6, 2020
CHANNAKESHAV Vs. CENTRAL BUREAU OF INVESTIGATION	November 30, 2020
CHANNAKESHWAVASWAMY TEMPLE Vs. COMMISSIONER FOR HINDU	May 20, 2020
CHANNAMALLAPPA Vs. STATE OF KARNATAKA	March 20, 2020
CHANNAPPA S/O BHEEMAPPA CONGRESS Vs. STATE OF KARNATAKA	January 9, 2020
CHARAN RAJ Vs. CANARA BANK AND ORS.	November 25, 2020
CHARLES V. MARTIN Vs. STATE OF KARNATAKA	January 2, 2020
CHENNAKESHAVA A. Vs. NEW INDIA ASSURANCE CO. LTD.	January 21, 2020
CHENNAPPA Vs. BASAPPA	August 13, 2020
CHENNIGARAYASWAMY TEMPLE Vs. SECRETARY DEPARTMENT OF REVENUE MUJARAI BRANCH	June 9, 2020
CHETAN KUMAR ACHARI Vs. STATE OF KARNATAKA	March 3, 2020
CHETANA Vs. BABUJI M	November 13, 2020
CHETHAN Vs. STATE OF KARNATAKA	June 19, 2020
CHETHAN KUMAR L.M. @ CHETHAN Vs. THE MANAGER	March 11, 2020
CHETHANA GRAHA NIRMANA SAHAKARI SANGHA Vs. PRINCIPAL SECRETARY	October 22, 2020
CHIDAMBAR Vs. STATE OF KARNATAKA	June 19, 2020
CHIDANANDA Vs. STATE OF KARNATAKA	February 13, 2020
CHIDANANDA @ SHIVANANDA Vs. STATE OF KARNATAKA	August 11, 2020
CHIKKA BOREGOWDA Vs. C RAJANNA	January 2, 2020
CHIKKAHONNAIAH Vs. BASAMMA @ BINDU	September 2, 2020
CHIKKAPPA Vs. KRISHNA BHAGYA JALA NIGAM LTD.	February 17, 2020
CHINNAMMA Vs. R. MAHADEVA	March 6, 2020
CHINNAPPA Vs. STATE OF KARNATAKA	June 4, 2020
CHIRAG. R. MEHATA Vs. STATE OF KARNATAKA	April 13, 2020
CHIRANJEEVI CHAMPALA PATIL Vs. STATE OF KARNATAKA	February 12, 2020
CHITTHARANJAN A. DASANNACHARYA Vs. COMMISSIONER OF INCOME TAX-V	October 23, 2020
CHOLAMANDALAM M S GENERALINSURANCE COMPANY LTD. Vs. HUSSAINAPPA	September 1, 2020
CHOWDEGOWDA D.B. Vs. STATE OF KARNATAKA	August 14, 2020
CHOWRIAPPA CONSTRUCTIONS PRIVATE LIMITED Vs. ANAND RATHI FINANCE LIMITED	June 2, 2020
CHRIST-THE KING CHRUCH Vs. STATE OF KARNATAKA	July 22, 2020
CHUGIRI MINERALS Vs. STATE OF KARNATAKA	July 13, 2020
CITRA Vs. RAMMILAN	June 24, 2020
CIVIL EXPERTS CONSULTANTS AND TESTING CENTRE Vs. PRINCIPAL SECRETARY DEPARTMENT OF PLANNING COORDINATOR	November 18, 2020
CLAIM MANAGER Vs. SABEEHA BANU	July 8, 2020
COMMISSIONER Vs. K SHIVAPPA DEAD	August 12, 2020
COMMISSIONER OF CUSTOMS AIRPORT AND AIR CARGO COMPLEX KEMPEGOWDA INTERNATIONAL AIRPORT Vs. SRI. EXPORTS	October 16, 2020
COMMISSIONER OF CUSTOMS C R BUILDING, BANGALORE Vs. DIGITAL EXPRESS, TELANGANA	September 3, 2020
COMMISSIONER OF INCOIME-TAX Vs. BANJARA DEVELOPERS	July 8, 2020
COMMISSIONER OF INCOME TAX BANGALORE-III Vs. VINAY MISHRA	August 31, 2020
COMMISSIONER OF INCOME TAX C.R. BUILDING Vs. SYNDICATE BANK CENTRAL ACCOUNTS DEPARTMENT TAX CELL	September 7, 2020
COMMISSIONER OF INCOME TAX Vs. AZTEC SOFTWARE TECHNOLOGY LTD.	September 16, 2020
COMMISSIONER OF INCOME TAX Vs. ABB LTD (SUCCESSOR OF ABB INSTRUMENTATION LTD.)	June 9, 2020
COMMISSIONER OF INCOME TAX Vs. BRIGADE ENTERPRISES LTD.	October 22, 2020
COMMISSIONER OF INCOME TAX Vs. C. RAMAIAH REDDY	June 25, 2020
COMMISSIONER OF INCOME TAX Vs. C. RAMAIAH REDDY	June 24, 2020
COMMISSIONER OF INCOME TAX Vs. IBM GLOBAL SERVICES INDIA PVT. LTD	November 3, 2020
COMMISSIONER OF INCOME TAX Vs. MEDI ASSIST (INDIA) TPA PVT. LTD	October 21, 2020
COMMISSIONER OF INCOME TAX Vs. D.S.L. SOFTWARE LTD	June 9, 2020
COMMISSIONER OF INCOME TAX Vs. CHEMSWORTH PVT. LTD.	September 16, 2020
COMMISSIONER OF INCOME TAX Vs. L & T VALDEL ENGINEERING PVT. LTD.	September 18, 2020
COMMISSIONER OF INCOME TAX Vs. INDUS FILA LTD.	September 18, 2020
COMMISSIONER OF INCOME TAX Vs. PRESTIGE ESTATE PROJECTS PVT	May 5, 2020
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS (KAR) PVT LTD, BANGALORE	December 7, 2020
COMMISSIONER OF INCOME TAX (CENTRAL) AND ORS. Vs. KISHAN HOUSE BUILDERS ASSOCIATION AND ORS.	January 29, 2020
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. MARAMAA TEMPLE SEVA TRUST	November 20, 2020
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHAW WALLACE DISTILLERIES LTD.	November 9, 2020
COMMISSIONER OF INCOME TAX AND ORS. Vs. CORPORATION BANK, FINANCIAL MANAGEMENT DIVISION	November 23, 2020
COMMISSIONER OF INCOME TAX AND ORS. Vs. D.M. PURNESH	February 17, 2020
COMMISSIONER OF INCOME TAX, BANGALORE Vs. SYNGENE INTERNATIONAL LIMITED, BENGALURU	December 2, 2020
COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. SHRIRAM CHITS (KARNATAKA) PVT. LTD.	October 23, 2020
COMMISSIONER OF INCOME TAX, MANGALORE Vs. SYNDICATE BANK H O MANIPAL	October 7, 2020
COMMISSIONER OF INCOME TAX-III Vs. NCR CORPORATION PVT LTD	June 16, 2020
COMMISSIONER OF INCOME TAX-III Vs. THROUGH PAPER PUBLICATION	May 18, 2020
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. NARENDRA R. THAPPETTA	September 10, 2020
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. SYNDICATE BANK	January 24, 2020
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. WIPRO LIMITED	November 11, 2020
COMMISSIONER OF INCOME-TAX Vs. MANDAVI BUILDERS	September 22, 2020
COMMISSIONER OF INCOME-TAX Vs. BRIGADE ENTERPRISES LTD.	September 22, 2020
COMMISSIONER OF INCOME-TAX Vs. ING. VYSYA BANK LIMITED	January 16, 2020
COMMISSIONER OF INCOME-TAX Vs. HICAL TECHNOLOGIES PVT. LTD	June 11, 2020
COMMISSIONER OF INCOME-TAX Vs. INFOSYS BPO LTD	June 11, 2020
COMMISSIONER OF INCOME-TAX Vs. ASEA BROWN BOVERI LTD.	June 24, 2020
COMMISSIONER OF INCOME-TAX Vs. GE MEDICAL SYSTEMS (I) (P) LTD.	November 18, 2020
COMMISSIONER OF INCOME-TAX Vs. CANARA BANK	November 3, 2020
COMMISSIONER OF INCOME-TAX Vs. VIJAYA BANK	November 6, 2020
COMMISSIONER OF INCOME-TAX Vs. DAVANGERE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED	November 13, 2020
COMMISSIONER OF INCOME-TAX Vs. NTT DATA GLOBAL ADVISORY SERVICES PVT. LTD	November 12, 2020
COMMISSIONER OF INCOME-TAX Vs. AMCO BATTERIES LTD.	November 18, 2020
COMMISSIONER OF INCOME-TAX Vs. TTK HEALTHCARE TPA PVT. LTD	October 13, 2020
COMMISSIONER OF INCOME-TAX Vs. JUNDAL ALUMINIUM LIMITED	October 8, 2020
COMMISSIONER OF INCOME-TAX Vs. CYBER PARK DEVELOPMENT & CONSTRUCTIONS LTD	October 5, 2020
COMMISSIONER OF INCOME-TAX Vs. ASTRA ZENECA PHARMA INDIA LTD.	June 12, 2020
COMMISSIONER OF INCOME-TAX Vs. RAJMAHAL SILKS PARTNERSHIP FIRM, BANGALORE	September 1, 2020
COMMISSIONER OF INCOME-TAX Vs. STATE BANK OF INDIA (SBI)	September 8, 2020
COMMISSIONER OF INCOME-TAX, BANGALORE Vs. CANARA BANK	November 23, 2020
COMMISSIONER OF INCOME-TAX-III Vs. QUINTILES RESEARCH(INDIA) PRIVATE LIMITED	October 14, 2020
COMMISSIONER OF INCOME-TAX-III CENTRAL REVENUE Vs. SPR GROUP HOLDINGS	August 17, 2020
CRIYAGEN AGRI AND BIO TECH PVT LTD Vs. STATE OF KARNATAKA	June 18, 2020
CUBBAN PARK WALKERS ASSOCIATION Vs. STATE OF KARNATAKA	January 6, 2020
CYRIL MONTEIRO Vs. STATE BY COMMERCIAL STREET P.S	April 28, 2020
D B THAGARAJ, S/O T VASU Vs. JAYAPPA, S/O LATE NARAYANAPPA	February 28, 2020
D C PETER Vs. MOHAN S BENDEKAR	October 12, 2020
D. JAMBANNA S/O. SHANKRAPPA Vs. STATE OF KARNATAKA	February 13, 2020
D. K. SRIKANTAIAH Vs. ORIENTAL INSURANCE CO LTD	October 23, 2020
D. M. RAMAKRISHNAPPA Vs. S. VENKATESH	June 9, 2020
D. MANJUNATHAPPA Vs. STATE OF KARNATAKA	February 25, 2020
D. NARAYANAPPA Vs. STATE OF KARNATAKA AND ORS.	February 27, 2020
D. RADHAMMA AND ORS. Vs. GOWRAMMA	January 21, 2020
D. RANGASWAMY Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD	August 13, 2020
D. REVANASIDDAPPA Vs. D. PARAMESHWARAPPA	March 4, 2020
D. S. LIKITH Vs. STATE OF KARNATAKA	October 20, 2020
D. SHANKARAPPA Vs. J. MURALIDHAR	November 19, 2020
D. SHIVANNA Vs. STATE	February 19, 2020
D. THIPPAIAH Vs. STATE OF KARNATAKA	June 30, 2020
D. VASANTHA Vs. STATE OF KARNATAKA	February 5, 2020
D.A.DIVYA Vs. M.YASHWANTH	November 2, 2020
D.B.MALLIKARJUNA Vs. LABOUR INSPECTOR	August 12, 2020
D.H.NAVANATHSA Vs. D.H.NARAYANSA	June 10, 2020
D.K.RAJANNA Vs. L.VENKATESH	December 8, 2020
D.K.SAMPATH KUMAR Vs. MANAGER	June 18, 2020
D.MALLIKARJUNA PURVIMATH Vs. MUNIBYRAIAH	January 13, 2020
D.MURUGAN Vs. ABDUL GAFFAR KHAN	November 17, 2020
D.RAMANATHA REDDY Vs. STATE OF KARNATAKA	January 7, 2020
D.SRINIVAS Vs. NAGAMMA	March 11, 2020
D.VICTOR Vs. BARATHI SUNDRAM	October 7, 2020
DADAPEER Vs. STATE OF KARNATAKA	August 4, 2020
DADIBA KALI PUNDOLE Vs. BID AND HAMMER	March 24, 2020
DANAMMA Vs. DAWALSAB BABU BAGAWAN	August 27, 2020
DARSHAN.S.JADAV Vs. STATE	June 15, 2020
DASARA POMPAPATHI Vs. DASARA THIMMAPPA	September 30, 2020
DASEGOWDA Vs. STATE OF KARNATAKA	September 23, 2020
DASHARAT Vs. STATE OF KARNATAKA	October 6, 2020
DASHIRATH S/O IRAPPA NAGARAL Vs. STATE OF KARNATAKA	June 10, 2020
DASTAGEER Vs. STATE OF KARNATAKA	September 7, 2020
DATAPPA AND ORS. Vs. CHIEF SECRETARY, STATE OF KARNATAKA AND ORS.	January 29, 2020
DATTA @ DATTARAYYA GANAPATI DESHBHANDARI Vs. STATE OF KARNATAKA	June 17, 2020
DAVALSAB MOULASAB MULGUND Vs. CITY MUNICIPAL COUNCIL GADAG-BETAGERI	September 4, 2020
DAVID WILLIAM DSOUZA Vs. STATE OF KARNATAKA	April 16, 2020
DAVINDER KAUR Vs. STATE OF KARNATAKA	April 30, 2020
DAYAN WARSI Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY	December 18, 2020
DAYANAND Vs. STATE OF KARNATAKA	December 7, 2020
DAYANAND BHANDARI Vs. STATE OF KARNATAKA	June 26, 2020
DAYANANDA Vs. STATE	June 1, 2020
DAYANANDA Vs. STATE OF KARNATAKA	September 16, 2020
DEEPA Vs. MADHAV	August 18, 2020
DEEPA S. PAI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1	January 20, 2020
DEEPAK Vs. STATE OF KARNATAKA	February 24, 2020
DEEPAK Vs. ARVIND AND ORS.	February 7, 2020
DEEPAK K S, BANGALORE Vs. B YOGESH	September 29, 2020
DEEPAK PERMUDE Vs. STATE OF KARNATAKA	January 20, 2020
DEEPIKA Vs. MANAGING DIRECTOR	January 13, 2020
DEPUTY CHIEF ENGINEER Vs. HARISH	June 1, 2020
DEPUTY CHIEF ENGINEER CONSTRUCTIONS Vs. GANGAPPA BASAPPA SAVANUR	June 1, 2020
DEPUTY CHIEF ENGINEER CONSTRUCTIONS Vs. KALLAYYA	June 1, 2020
DEPUTY CHIEF ENGINEER CONSTRUCTIONS Vs. DHAREPPA FAKKIRAPPA AJAGONDANNAVAR	June 1, 2020
DEPUTY COMMISSIONER MYSURU DISTRICT Vs. KUSHAL ENTERPRISES PROP K R CHIDAMBARA, MYSURU	August 3, 2020
DEPUTY CONSERVATOR OF FORESTS Vs. K.R.CHANDRASHEKHAR	January 6, 2020
DEPUTY MANAGER UNITED INDIA INSURANCE CO LTD REGIONAL OFFICE, BENGALURU Vs. D VENUGOPAL	October 6, 2020
DESAI Vs. STATE OF KARNATAKA	September 9, 2020
DEVA @ DEVARAJ Vs. STATE OF KARNATAKA	March 6, 2020
DEVA DASS Vs. BANGALORE DEVELOPMENT AUTHORITY	November 5, 2020
DEVADAS Vs. STATE OF KARNATAKA	October 1, 2020
DEVADAS Vs. STATE OF KARNATAKA	September 18, 2020
DEVAKI Vs. R. PAARI	September 23, 2020
DEVAKUMAR S/O: RAM SAKAL BHARATI Vs. VIJAYA	September 1, 2020
DEVAMMA AND ORS. Vs. SANNATHAYAMMA AND ORS.	February 13, 2020
DEVANNA Vs. BALLARI	June 22, 2020
DEVANNA Vs. STATE OF KARNATAKA	July 8, 2020
DEVANNA S/O MAHALINGAPPA Vs. NAVEEN @ NAVEEN KUMAR S/O SHANKAREGOWDA	September 4, 2020
DEVAPPA Vs. STATE OF KARNATAKA	September 3, 2020
DEVAPPA Vs. STATE OF KARNATAKA	July 3, 2020
DEVAPPA Vs. STATE OF KARNATAKA	September 25, 2020
DEVAPPA Vs. STATE	January 22, 2020
DEVAPPA S/O KISTAPPA TALWAR Vs. STATE OF KARNATAKA	August 25, 2020
DEVAPPA YALLAPPA SUNAGAR Vs. STATE OF KARNATAKA	June 25, 2020
DEVARAJ Vs. HONOURABLE REGISTRAR CITY CIVIL COURT BENGALURU	September 15, 2020
DEVARAJ Vs. DAYARATHINI MAJOR	March 16, 2020
DEVARAJ A. E. Vs. EASHAWARAPPA	June 3, 2020
DEVARAJ JABBRAL Vs. STATE OF KARNATAKA	November 6, 2020
DEVARAJU S L Vs. STATE OF KARNATAKA	September 30, 2020
DEVDATTA BANERJEE Vs. SEEMA TRIVEDI	March 2, 2020
DEVENDRA KANHAIYALAL NEWASKAR Vs. NEW INDIA ASSURANCE CO. LTD.	September 11, 2020
DEVINDRAMMA Vs. MANAGING DIRECTOR	June 25, 2020
DHAMMKIRTI Vs. STATE OF KARNATAKA	January 20, 2020
DHANALAKSHMI P. Vs. RAJESH R.	January 9, 2020
DHANANJAYA Vs. STATE OF KARNATAKA	August 14, 2020
DHANASHEKARAN Vs. STATE OF KARNATAKA	August 26, 2020
DHANRAJ Vs. STATE	August 12, 2020
DHARAPPA Vs. STATE OF KARNATAKA	September 25, 2020
DHAREPPA ALAGOUDA BEKKERI Vs. SPL. LAND ACQUISITION OFFICER	June 22, 2020
DHAREPPA GURUPADAPPA DESHTHOT AND ORS. Vs. SHANKAR SIDDAPPA HOLIKAMMANAVAR AND ORS.	March 17, 2020
DHARMA Vs. STATE OF KARNATAKA	September 14, 2020
DHARMENDRA KUMAR Vs. STATE OF KARNATAKA	August 3, 2020
DHIKSHITH B.A. Vs. STATE OF KARNATAKA	July 17, 2020
DIGAMBER Vs. STATE OF KARNATAKA	August 26, 2020
DIGVIJI RAY Vs. D. RAJENDRA	October 29, 2020
DILEEP Vs. STATE OF KARNATAKA	July 13, 2020
DILEEP J @ DILEEPKUMAR Vs. STATE OF KARNATAKA	August 11, 2020
DILIP Vs. NITIN JAIN	October 7, 2020
DILIP. M Vs. STATE OF KARNATAKA	April 16, 2020
DILSHAD Vs. SHREEDHARA	October 5, 2020
DINESH SHETTY Vs. STATE OF KARNATAKA	August 6, 2020
DINESH V Vs. STATE OF KARNATAKA	June 8, 2020
DIRECTOR MYSORE MINERALS LTD Vs. PRINCIPAL SECRETARY, MINISTRY OF COM MERCE AND INDUSTRY	August 26, 2020
DIRECTOR OF INCOME TAX Vs. ISKCON CHARITIES	September 15, 2020
DIRECTOR OF INCOME TAX Vs. TEXAS INSTRUMENTS INCORPORATED	September 14, 2020
DIRECTOR OF INCOME-TAX Vs. JEANS KNIT PVT. LTD.	September 10, 2020
DIRECTOR OF INCOME-TAX Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD	June 10, 2020
DIRECTOR OF INCOME-TAX Vs. ST.ANNS EDUCATION SOCIETY	June 4, 2020
DIRECTOR OF INCOME-TAX Vs. KARNATAKA TEXT BOOK SOCIETY	May 18, 2020
DIRECTOR OF INCOME-TAX Vs. EXECUTIVE ENGINEER	August 24, 2020
DIRECTOR OF INCOME-TAX INTERNATIONAL TAXATION Vs. IBM WORLD TRADE CORPORATION	October 1, 2020
DIRECTOR OF INCOME-TAX INTERNATIONAL TAXATION Vs. INTEL CAPITAL (CAYMAN) CORPORATION, BANGALORE	October 6, 2020
DIRECTOR OF INCOME-TAX INTERNATIONAL TAXATION, BANGALORE Vs. ABBEY BUSINESS SERVICES INDIA PVT LTD	December 1, 2020
DIRECTOR, MUNICIPAL ADMINISTRATION DEPARTMENT Vs. K.RAVI	January 3, 2020
DISTRICT SURGEON Vs. LAND ACQUISITION OFFICER	March 3, 2020
DIVAKAR SHASTRI Vs. STATE BY HONNAVARA POLICE STATION	February 1, 2020
DIVAKAR V. Vs. STATE OF KARNATAKA	May 5, 2020
DIVISION CONTROLLER NEKSRTC DEPOT KOPPAL Vs. ANNAPURNA	June 24, 2020
DIVISIONAL CONTROLLER KSRTC Vs. MALLESH	August 6, 2020
DIVISIONAL CONTROLLER Vs. M. MUTTANNA	June 12, 2020
DIVISIONAL CONTROLLER Vs. LAXMI	June 25, 2020
DIVISIONAL CONTROLLER Vs. PRAKASH S/O SHIVAYOGAPPA CHITTARAGI	January 21, 2020
DIVISIONAL CONTROLLER Vs. KIRAN	December 23, 2020
DIVISIONAL CONTROLLER AND SELF INSURANCE NWKRTC Vs. YALLAMMA	July 1, 2020
DIVISIONAL CONTROLLER NEKRTC Vs. MALLAPPA	June 25, 2020
DIVISIONAL CONTROLLER NWKSRTC Vs. MAHADEVI	June 9, 2020
DIVISIONAL CONTROLLER, NWKRTC Vs. BASAPPA	August 4, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. Vs. SHAMARAYA	December 22, 2020
DIVISIONAL MANAGER Vs. MADHUKAR	September 21, 2020
DIVISIONAL MANAGER Vs. SHARDA	September 16, 2020
DIVISIONAL MANAGER Vs. BASAVARAJ	June 26, 2020
DIVISIONAL MANAGER Vs. KHASIMSAB	July 24, 2020
DIVISIONAL MANAGER Vs. C. SRINIVASA	June 24, 2020
DIVISIONAL MANAGER Vs. GOPINATH OMU TALEKAR	June 15, 2020
DIVISIONAL MANAGER Vs. AKASH	November 4, 2020
DIVISIONAL MANAGER BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD Vs. CHANNABASAPPA GOWDA	November 20, 2020
DIVISIONAL MANAGER ICICI SHRIKRISHNA TOWER, BELAGAVI Vs. JAYASHREE	June 24, 2020
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BATULACHANDRA KRITTABAS MUJHI	September 30, 2020
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAVICHANDRA	September 2, 2020
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD.,HUBLI Vs. TUSHAR S/O UTTAM NAGAVEKAR	October 1, 2020
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMEER AKBARSAB KUBET R/O RAMPUR SITE	June 15, 2020
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. MEENAXI	June 8, 2020
DIVISIONAL MANAGER ORIENTAL INSURANCE CO.LTD Vs. HANMANTHA	January 10, 2020
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JANAKI	September 2, 2020
DIVISIONAL MANAGER ROYAL SUNDARAM ALLIANCE Vs. FAROJA FAIYAZ JAMADAR	January 17, 2020
DIVISIONAL MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COM PANY LTD Vs. ROOPA	February 5, 2020
DIVISIONAL MANAGER UNITED INDIA INSU CO LTD Vs. RESHAMA	September 30, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE CL LTD Vs. VEERAVENI	September 4, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO Vs. KUMARI PUJA GUDDAPPA KODIHALLI REP	September 8, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RATHNA POOJARTHY	June 29, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. Vs. SHANKARA NAYAK	September 21, 2020
DIVISIONAL MANAGER, NEW INDIA A SSURANCE COMPANY LIMITED Vs. PADMA	August 26, 2020
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. SAVITA MARUTI RANE	June 8, 2020
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. RUDRAPPA	July 7, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SHEKHAVVA	June 19, 2020
DIVISIONAL MANAGER, ORIENTRAL INSURANCE CO LTD Vs. VITHAL YAMANAPPA SATTIGERI	June 26, 2020
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. FAROJA FA IYAZ JAMADAR	June 17, 2020
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SIDDAMMA	January 13, 2020
DIVYA Vs. K.S.R.T.C.	July 16, 2020
DIVYA BALAGOPAL Vs. STATE OF KARNATAKA	February 17, 2020
DODDA HANAMANTHARAYA Vs. STATE OF KARNATAKA	July 15, 2020
DODDABASAPPA @ GIDDA DODDABASAPPA Vs. STATE OF KARNATAKA	June 24, 2020
DODDAYYA Vs. STATE OF KARNATAKA	June 11, 2020
DONDIBA Vs. JANARDHAN J. EJAGER	July 6, 2020
DONDU BABU PAT AKARE Vs. STATE OF KARNATAKA	September 14, 2020
DORAISWAMY AND ORS. Vs. THE STATE OF KARNATAKA, DEPARTMENT OF REVENUE AND ORS.	January 21, 2020
DOUGLAS IBE Vs. STATE OF KARNATAKA	July 23, 2020
DOULA Vs. STATE OF KARNATAKA	September 8, 2020
DOULA Vs. THE STATE	July 22, 2020
DPK ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA	February 11, 2020
DR BHANUSHREE K Vs. STATE OF KARNATAKA	January 3, 2020
DR. ANAND KUMAR S Vs. STATE OF KARNATAKA	October 9, 2020
DR. KEERTHI GOWDA B S Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY REPRESENTED	September 2, 2020
DR. M.SUDHEENDRA RAO Vs. STATE OF KARNATAKA	July 17, 2020
DR. S.M. SHARATH CHANDRA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE HUDSON CIRCLE	November 25, 2020
DR. SAVITHA DEVI S.M. Vs. STATE OF KARNATAKA	March 9, 2020
DR. UMA SURESH Vs. AUTHORISED OFFICER, THE NATIONAL CO-OPERATIVE BANK LTD	July 28, 2020
DR.K.NAGARAJU Vs. STATE OF KARNATAKA	January 16, 2020
DR.RAJIV BAJPAI Vs. STATE OF KARNATAKA	November 30, 2020
DR.UDAYARAVI S/O CHANNABASAPPA Vs. STATE OF KARNATAKA	May 5, 2020
DRAKSHAYANI Vs. MANAGING DIRECTOR KSRTC, CENTRAL OFFICE, BANGALORE	July 7, 2020
DRAKSHAYINI Vs. HANAMANTAPPA	June 12, 2020
DREAM LOGISTICS COMPANY Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	November 6, 2020
DUGGE GOWDA Vs. S.R. SRIDHAR	March 4, 2020
DUNDAPPA Vs. STATE OF KARNATAKA	January 22, 2020
DUNDAPPA Vs. RUKMINIDEVI	December 2, 2020
DUNDAPPA NARASAPPA KAMATAGI Vs. STATE OF KARNATAKA	September 16, 2020
DUNGAR SINGH Vs. STATE OF KARNATAKA	July 24, 2020
DURGA FABRICATION WORKS Vs. STATE OF KARNATAKA	July 9, 2020
DURGA FABRICATION WORKS Vs. STATE OF KARNATAKA	August 24, 2020
DURGAPPA Vs. STATE OF KARNATAKA	December 22, 2020
DUSHYANTH M. Vs. STATE	November 25, 2020
DYAMANAGOUDA HANUMANTAGOUDA PATIL Vs. PUTTAPPA MARIYAPPA HARIJAN AND ORS.	January 23, 2020
DYAMANNA Vs. H. NAGESH	June 10, 2020
DYAMANNA R. Vs. STATE OF KARNATAKA	September 23, 2020
DYANI ANTONY PAUL Vs. UNION OF INDIA	December 11, 2020
E. PANDU Vs. D. SWALEHA	July 9, 2020
E. RAGHUNATHA Vs. T.H. SHIVAKUMAR	January 20, 2020
E.VINAY KUMAR Vs. STATE OF KARNATAKA	June 3, 2020
EBRATH BEIG Vs. NASEEM KHATUM	September 30, 2020
ECHO-CENTRE FOR JUVENILE JUSTICE Vs. STATE OF KARNATAKA	June 8, 2020
ECOM GILL COFFEE TRADING PRIVATE LIMITED Vs. VITTAL CASHEW INDUSTRIES	August 4, 2020
EDMOND PAUL Vs. UNITED INDIA INSURANCE CO., LTD	September 23, 2020
EKBAL PASHA Vs. STATE OF KARNATAKA	March 18, 2020
ELAYAVANNAN Vs. STATE OF KARNATAKA	February 26, 2020
ELIZABETH RANI Vs. COMMISSIONER	August 25, 2020
EMBASSY CLASSIC PRIVATE LIMITED Vs. S. HEMALATHA AND ORS.	March 6, 2020
ENGINEER ZILLA PANCHYATH DIVISION, SRINGERE, CHIKKAMAGALURU Vs. PURAJ	June 26, 2020
ERAMMA Vs. THE STATE OF KARNATAKA	February 28, 2020
ERAMMA Vs. IFFCO TOKIO GENERAL INSURANCE CO.LTD	December 4, 2020
ERANNA Vs. STATE OF KARNATAKA	November 11, 2020
ERAPPA S/O BICHALI HULUGAPPA Vs. STATE OF KARNATAKA	July 30, 2020
EREGOWDA S/O HULIGOWDA Vs. STATE OF KARNATAKA	February 24, 2020
EREMHEN SMART @ GODSON Vs. STATE OF KARNATAKA	March 6, 2020
ESHWAR THAPA Vs. STATE OF KARNATAKA	September 14, 2020
ESWARAMMA Vs. STATE OF KARNATAKA	July 8, 2020
EXECUTIVE ENGINEER Vs. GOVINDA REDDY	November 13, 2020
EZAZ PASHA Vs. STATE OF KARNATAKA	June 15, 2020
FABSUN ENGINEERING PRIVATE LIMITED Vs. INCOME TAX OFFICER WARD 11(2)	November 4, 2020
FAHIMA BEGUM Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD EAST WING	September 2, 2020
FAIROZ Vs. STATE OF KARNATAKA	May 28, 2020
FAKKIRAPPA @ PRAHALAD Vs. STATE OF KARNATAKA	September 3, 2020
FAKKIRSAB Vs. SECRETARY, OWNER OF BOLERO CAR, HAVERI	September 7, 2020
FARHAN HUSSAIN Vs. STATE	August 5, 2020
FAROOQ S/O ABOOBAKKAR Vs. STATE OF KARNATAKA	September 2, 2020
FARUQ Vs. STATE OF KARANTAKA	September 7, 2020
FAYAZ PASHA Vs. STATE OF KARNTAKA	September 11, 2020
FAZIL SHARIFF Vs. STATE OF KARNATAKA	June 15, 2020
FIRDOSE BEGUM Vs. STATE OF KARNATAKA	May 27, 2020
FIROZ KHAN Vs. STATE OF KARNATAKA	March 17, 2020
FIRST FUTURISTIC HOLDINGS LTD Vs. PRABHU CONSRUCTIONS REP	August 12, 2020
FLORA GEORGE Vs. UMA SHANKAR PRATHAP	June 23, 2020
FOSSIL INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX	March 13, 2020
FOYER MINES AND MINERALS PRIVATE LIMITED, BENGALURU Vs. STATE OF KARNATAKA AND ORS.	March 5, 2020
FUTURE GENERAL INDIA INSURANCE CO LTD Vs. VASANTHA LAKSHMI M N	June 24, 2020
G DEVARAJEGOWDA Vs. PRAJWAL REVANNA	January 31, 2020
G HARIRAM Vs. REGIONAL DIRECTOR	September 22, 2020
G SRINIVASA REDDY Vs. M NAGARAJU	December 16, 2020
G. B. DEVARAJ Vs. STATE OF KARNATAKA	December 11, 2020
G. CHITRA POORNIMA Vs. STATE OF KARNATAKA	September 10, 2020
G. D. HARAKUMAR Vs. COMMISSIONER OF POLICE INFANTRY ROAD STATE OF KARNATAKA	September 30, 2020
G. DIVIGIHALLI Vs. MOHAMMAD RAFIQUE	September 23, 2020
G. DWARAKANATH Vs. RAJESWARI S.	January 20, 2020
G. GOPALAKRISHNA Vs. CHARLES RAPHAEL	March 2, 2020
G. HANUMANTHARAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UTP AND ORS.	January 13, 2020
G. JAGADEESH Vs. STATE OF KARNATAKA	March 19, 2020
G. KAMALA MARY Vs. UNITED INDIA INSURANCE CO. LTD	June 29, 2020
G. KEDARESHWARA RAO Vs. STATE OF KARNATAKA	October 1, 2020
G. KESHAVA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA DEPARTMENT OF FOOD PROCESSING & HARVEST TECHNOLOGY, BANGALORE	November 2, 2020
G. KRISHNAMURTHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	November 18, 2020
G. MANJUNATHA Vs. THE PRINCIPAL SECRETARY, GOVT. OF KARNATAKA, DEPARTMENT OF FINANCE (EXCISE) AND ORS.	January 20, 2020
G. MOHAMMAD Vs. FAROOQ	March 18, 2020
G. NAGAMANI Vs. VEERABADRAIAH	November 11, 2020
G. OMPRAKASH Vs. STATE	December 21, 2020
G. PARAMESHWARAPPA Vs. H T PALAKSHAIAH	September 30, 2020
G. PURUSHOTHAM Vs. THE MANAGING DIRECTOR, BMTC	February 20, 2020
G. SHIVANESH Vs. BALAJI FRAME WORKS	November 20, 2020
G. SUBBARAJU Vs. S. SADANANDA CHATRA	June 16, 2020
G. T. HANUMANTHARAJU CHIEF OFFICER Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	June 24, 2020
G.ANAND KUMAR BHANDARI Vs. NARASIMHA MURTHY N.	September 2, 2020
G.B.JAGADEESH Vs. STATE OF KARNATAKA	February 5, 2020
G.BHEEMA REDDY Vs. STATE	August 10, 2020
G.C.CHANDRA MOHAN Vs. CBI ACB	September 7, 2020
G.GANGAPPA Vs. KARIYAPPA KALASAPPARA	February 6, 2020
G.JAGADEESHA Vs. STATE OF KARNATAKA	December 1, 2020
G.K. SANTHOSHA Vs. STATE OF KARNATAKA	September 3, 2020
G.K.PRAVEEN KUMAR Vs. STATE OF KARNATAKA	June 19, 2020
G.M.ABDUL RAZAK S/O ABDUL KHADAR Vs. STATE OF KARNATAKA	September 2, 2020
G.N.PRASAD Vs. STATE OF KARNATAKA	March 5, 2020
G.N.S. BHUJLE Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	August 11, 2020
G.NAGARAJU Vs. COMMISSIONER	January 2, 2020
G.NARASIMHA MURTHY Vs. KARNATAKA LOKAYUKTA	August 18, 2020
G.P. CHANDRASEKHARAPPA Vs. UNION OF INDIA	January 22, 2020
G.P.AKBAR PASHA Vs. STATE OF KARNATAKA	December 4, 2020
G.R. NATARAJA Vs. STATE OF KARNATAKA	January 17, 2020
G.S. NARAYANA Vs. G.S. MANJUNATHA AND ORS.	January 6, 2020
G.S.VENKATESH S/O NARAYANASWAMY Vs. STATE OF KARNATAKA	February 25, 2020
GADAMSHETTY VENKATA Vs. STATE OF KARNATAKA	July 29, 2020
GADDEMMA S. BEGAR Vs. STATE OF KARNATAKA	June 24, 2020
GADIGAYYA Vs. FAKKIRAPPA	June 9, 2020
GADIGEYYA Vs. STATE OF KARNATAKA	September 1, 2020
GAGAN Vs. STATE	June 10, 2020
GAJANAN Vs. STATE OF KARNATAKA	July 22, 2020
GAJANANA RUDRA DESHPANDE Vs. DIGAMBAR SHANKAR DESHPANDE AND ORS.	July 7, 2020
GAJANAND Vs. STATE OF KARNATAKA	August 14, 2020
GALYA NAIK S/O Vs. CHOCHO NAIK	September 30, 2020
GANANATHA BHANDARY S/O SANJEEVA BHANDARY Vs. MOHINI JAYARAM W/O JAYARAM	October 5, 2020
GANAPATHI Vs. ISTEV	November 4, 2020
GANAPATHI SUBRAYA HEGDE Vs. SUMANTH FINANCE	June 23, 2020
GANESH Vs. STATE	June 18, 2020
GANESH Vs. STATE OF KARNATAKA AND ORS.	March 6, 2020
GANESH BABU @ GANESH Vs. STATE OF KARNATAKA	June 10, 2020
GANESH BUDA Vs. STATE OF KARNATAKA	April 21, 2020
GANESH KUMAR Vs. STATE	February 6, 2020
GANESH POOJARY Vs. STATE BY BAJPE POLICE STATION	August 27, 2020
GANESH RAO Vs. SUMANA K.	September 23, 2020
GANGA DEVADIGA Vs. G D SRINIVASA	June 3, 2020
GANGA NAIKA Vs. STATE BY RANGE FOREST OFFICER	September 21, 2020
GANGABYRAIAH Vs. HONNADASEGOWDA	March 6, 2020
GANGADHAR Vs. STATE OF KARNATAKA	June 17, 2020
GANGAIAH L. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.	February 17, 2020
GANGAMALAMMA Vs. DIVISIONAL CONTROLLER	June 18, 2020
GANGAMMA Vs. MANAGING DIRECTOR, K.S.R.T.C.	October 5, 2020
GANGAMMA RANGAPPA Vs. RANGAIAH	October 21, 2020
GANGAMMA W/O ANNAPPA Vs. STATE	February 11, 2020
GANGANNA Vs. STATE OF KARNATAKA	October 9, 2020
GANGANNA Vs. STATE OF KARNATAKA	June 25, 2020
GANGAPPA Vs. SHAMBHASHIVARAO	June 17, 2020
GANGARAJU Vs. STATE	November 27, 2020
GANGARAJU M. Vs. STATE OF KARNATAKA	November 2, 2020
GAUTAM K. KUMAR SHETTY Vs. STATE OF KARNATAKA	August 11, 2020
GAVIN MENDES Vs. STATE OF KARNATAKA	September 23, 2020
GAVISIDDAYYA Vs. VEERAYYA	July 27, 2020
GAYATHRI Vs. POLICE COMMISSIONER	November 18, 2020
GAYATRI Vs. STATE OF KARNATAKA	March 16, 2020
GEETA Vs. HANAMANTH	July 9, 2020
GEETA Vs. KALYANKUMAR	June 11, 2020
GEETA DURG ADAS NAIK Vs. STATE OF KARNATAKA	June 3, 2020
GEETHA Vs. RETURNING OFFICER/ELECTION OFFICER	December 17, 2020
GEETHA AND ORS. Vs. TAHASILDAR TARIKERE CHIKKAMAGALURU AND ORS.	March 19, 2020
GEETHA MISRA Vs. STATE OF KARNATAKA	August 18, 2020
GEETHA PANDIT RAO Vs. STATE OF KARNATAKA	November 3, 2020
GEETHA PANDIT RAO Vs. STATE OF KARNATAKA	November 30, 2020
GEETHAMMA Vs. K.R.SURESH KUMAR	August 4, 2020
GEETHAMMA Vs. K.R.SURESH KUMAR,	August 14, 2020
GENERAL MANAGER Vs. MALLESHA	January 22, 2020
GENERAL MANAGER, NATIONAL INSURANCE CO LTD Vs. NEELA @ NILAVVA	September 23, 2020
GEORGE RODRIGUES Vs. SATHISH	February 10, 2020
GIRIDHAR N. Vs. STATE OF KARNATAKA	November 24, 2020
GIRIJA Vs. DEPUTY COMMISSIONER	June 4, 2020
GIRIJADEVI Vs. SHRIDHAR R. PAI	December 23, 2020
GIRIJAMMA Vs. STATE OF KARNATAKA	May 5, 2020
GIRIMALLAYYA Vs. STATE OF KARNATAKA	July 1, 2020
GIRIRAJ I Vs. ADDITIONAL COMMISSIONER (EAST) BRUHAT BENGALURU MAHANAGAR PALIKE	November 30, 2020
GIRISH Vs. STATE OF KARNATAKA	May 14, 2020
GIRISH Vs. G.K. PRABHU	November 19, 2020
GIRISH BHARADWAJ Vs. STATE OF KARNATAKA	April 21, 2020
GIRISH M Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD MAHALAXMI CHAMBERS, BENGALURU	September 4, 2020
GIRISH N. Vs. SHRIRAM TRANSPORT	June 18, 2020
GIRISH R Vs. STATE OF KARNATAKA	June 9, 2020
GIRISH RAI Vs. STATE REPRESENTED BY E & N CRIME POLICE STATION	November 25, 2020
GIRISH RAMACHANDRA HULAKUND Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	July 23, 2020
GIRISH S Vs. STATE OF KARNATAKA	June 9, 2020
GIRISHA Vs. STATE OF KARNATAKA	February 1, 2020
GOBRU Vs. STATE OF KARNATAKA	January 8, 2020
GOLDEN SCHOOL OF NURSING Vs. UNDER SECRETARY, HEALTH AND FAMILY WELFARE	November 25, 2020
GOPAL Vs. STATE	June 16, 2020
GOPAL Vs. ARJUN	September 2, 2020
GOPAL Vs. NINGAPPA	September 3, 2020
GOPAL KRISHNA RAMACHANDRA NAYAK Vs. STATE OF KARNATAKA	June 9, 2020
GOPAL REDDY Vs. SURESH MAHENDRAKAR AND ORS.	February 3, 2020
GOPAL S/O NARAY ANAPPA KUNDAPUR Vs. STATE OF KARNATAKA	January 22, 2020
GOPALA REDDY G V Vs. DIRECTOR	August 28, 2020
GOPALKRISHNA D.K. Vs. NAGARAJAMMA	September 22, 2020
GOURA Vs. SUBHASH	October 1, 2020
GOURAVVA Vs. IRAPPA YAMANAPPA JINARALI	July 6, 2020
GOUTHAM Vs. STATE OF KARNATAKA	June 18, 2020
GOVIND SHIVAPUTRAPPA SANGOLLI Vs. STATE OF KARNATAKA	September 16, 2020
GOVINDA KUNTEGOWDA Vs. STATE OF KARNATAKA	March 20, 2020
GOVINDA SURYABHOSLE Vs. STATE OF KARNATAKA	February 10, 2020
GOVINDA THAPA Vs. STATE OF KARNATAKA BY RAMAMURTHY NAGARA POLICE STATION	March 5, 2020
GOVINDAIAH Vs. STATE	June 2, 2020
GOVINDAMM Vs. STATE OF KARNATAKA	January 28, 2020
GOVINDAPPA Vs. STATE OF KARNATAKA	October 7, 2020
GOVINDARAJ Vs. JEETHENDRA J. RATHOD	June 8, 2020
GOVINDARAJU Vs. KARNATAKA DALIT ACTION COMMITTEE	June 12, 2020
GOVINDARAJU Vs. STATE OF KARNATAKA	December 23, 2020
GOVINDARAJU N Vs. PRINCIPAL SECRETARY	September 21, 2020
GOWRAMMA Vs. STATE OF KARNATAKA	March 4, 2020
GOWRAMMA Vs. PADMAMMA	February 27, 2020
GOWRAMMA K. V. Vs. KARNATAKA BANK LIMITED	March 6, 2020
GOWRMMA Vs. STATE OF KARNATAKA	May 22, 2020
GRANITE MART LIMITED Vs. THE INCOME TAX OFFICER WARD-11	March 19, 2020
GREEN MOBILES Vs. STATE OF KARNATAKA	January 23, 2020
GREENTEX MINING INDUSTRIES LTD Vs. STATE	November 19, 2020
GROUP INSURANCE FUND N W K S R T C BELAGAVI Vs. BHARATI	November 5, 2020
GULNAZ Vs. STATE OF KARNATAKA	October 15, 2020
GULSHERA WIFE OF LATE SAMIULLA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD	October 15, 2020
GUNASHEKAR Vs. STATE OF KARNATAKA	February 26, 2020
GUNDAM SATISH Vs. STATE OF KARNATAKA	June 17, 2020
GUNDAPPA Vs. MANAGING DIRECTOR, KSRTC NORTH WEST DIVISION, HUBLI	June 2, 2020
GURUBASAPPA Vs. STATE OF KARNATAKA	June 10, 2020
GURUDATH S/O MAHADEV SHETTY Vs. STATE OF KARNATAKA	September 4, 2020
GURULINGAWWA Vs. LAND ACQUISITION OFFICER	June 24, 2020
GURUMALLAPPA Vs. ANJANEYASWAMY TRUST	December 18, 2020
GURUNATH Vs. STATE OF KARNATAKA	September 24, 2020
GURUNATH Vs. STATE OF KARNATAKA	October 22, 2020
GURUNATH REDDY Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION	October 16, 2020
GURUPPA S/O HANUMANT WADDAR Vs. STATE OF KARNATAKA	August 11, 2020
GURUPRASAD D Vs. STATE OF KARNATAKA	June 12, 2020
GURURAJ SHENOY Vs. DEPUTY CHIEF LABOUR COMMISSIONER	October 9, 2020
GUTTURAPPA @ HANAMANTH Vs. STATE OF KARNATAKA	August 6, 2020
H A HONNE GOWDA Vs. JAVID AKTHAR	December 8, 2020
H C SHIVARAMU Vs. UNION OF INDIA	May 8, 2020
H P CHIKKARAMA REDDY Vs. KANTHAMMA	September 14, 2020
H R KSHAMA Vs. HANUMANTHE GOWDA	December 7, 2020
H SHIVAKUMAR SWAMY Vs. DEPUTY COMMISSIONER, MYSURU DISTRICT	August 25, 2020
H. A. PADMARAJ Vs. STATE OF KARNATAKA	August 10, 2020
H. A.SHANMUKHAPPA Vs. ELITE FITNESS AND WELLNESS CLUB	November 18, 2020
H. C. NANDINI Vs. SECRETARY SAHYADRI VIVIDHODDESHA ADIKE BELEGARARA MARATAGARARA SANGHA, SHIMOGA	September 7, 2020
H. D. KUMARSWAMY Vs. STATE OF KARNATAKA	October 9, 2020
H. K. KRISHNAMURTHY Vs. GOVT OF KARNATAKA	September 29, 2020
H. K. NAGARAJU Vs. B C ANUSUYA	October 1, 2020
H. K. SURESH Vs. STATE OF KARNATAKA	September 29, 2020
H. M. CONSTRUCTIONS Vs. ASST COMMISSIONER OF INCOME-TAX, BANGALORE	December 2, 2020
H. M. NARAYANA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD	October 19, 2020
H. MAHABALAPPA Vs. KARNATAKA STATE AND ORS.	January 6, 2020
H. N. KOTRESH Vs. STATE OF KARNATAKA	September 29, 2020
H. NAGANNA Vs. MARILINGE GOWDA	November 6, 2020
H. NAGARAJA Vs. STATE OF KARNATAKA	July 21, 2020
H. NAGARAJAPPA Vs. K.R. NAGENDRA	June 4, 2020
H. R. DEEPAK KUMARA Vs. GENERAL MANAGER	June 16, 2020
H. S. CHANDRA Vs. H. PRAKASH	June 10, 2020
H. SAJJAD WAHAB Vs. STATE OF KARNATAKA	November 12, 2020
H. SEEMA Vs. MANAGING DIRECTOR K. S. R. T. C., BENGALURU	July 6, 2020
H. SHIVANANDA REDDY Vs. BOARD OF DIRECTORS / APPELLATE AUTHORITY KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD,	October 6, 2020
H. SREENIVASA Vs. RUDRAMMA	January 9, 2020
H.A.SEETHARAM Vs. STATE	December 18, 2020
H.C SHIVARAMU ADVOCATE Vs. UNION OF INDIA	May 8, 2020
H.C. RAMESH Vs. STATE OF KARNATAKA	January 9, 2020
H.D.SUDHEENDRA RAO Vs. M/S. N.G.E.F. LTD.	December 21, 2020
H.D.THAMMAIAH Vs. STATE OF KARNATAKA	January 7, 2020
H.G. GOVINDAPPA Vs. H. DAMODAR	January 20, 2020
H.G.LAKSHMI Vs. STATE OF KARNATAKA	August 26, 2020
H.H.JYOTENDRA SINHJI VIKRAMSINHJI Vs. AMIT ROY	February 24, 2020
H.K.SHIVARAMU Vs. H.S.SHIVARAMUM	December 4, 2020
H.KUMARI Vs. B.C.SRIDHARA	June 16, 2020
H.M. KOTRESH AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY AND ORS.	August 31, 2020
H.M. MUNAYGOWDA Vs. STATE OF KARNATAKA	June 2, 2020
H.M. NAGARAJA Vs. CHANDRASHEKHARAPPA AND ORS.	February 12, 2020
H.M. RENUKARADHYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 4, 2020
H.M. SRINATH AND ORS. Vs. MUNINAGAPPA AND ORS.	October 5, 2020
H.M.PRAKASH Vs. STATE CO-OPERATIVE ELECTION AUTHORITY	April 7, 2020
H.M.SHARATH CHANDRA Vs. N.D.BHAGYAVATHI	June 11, 2020
H.M.SUDHA Vs. STATE OF KARNATAKA	September 15, 2020
H.N. KONDAPPA Vs. DEPUTY COMMISSIONER	July 23, 2020
H.P. SHIVANANDA Vs. DINESH D. UDYAVAR	September 24, 2020
H.P.RAJESH Vs. S.V.RAMACHANDRA	June 8, 2020
H.R.DEVARAJ Vs. DEPUTY COMMISSIONER	January 3, 2020
H.R.MAHESH Vs. STATE BY K.R.PET TOWN POLICE	May 22, 2020
H.S. ISMAIL SHAREEF Vs. STATE OF KARNATAKA	October 19, 2020
H.S.SOMASHEKARA Vs. DEPUTY COMMISSIONER AND CHAIRMAN; DEPUTY DIRECTOR DEPARTMENT OF MINES AND GEOLOGY	March 9, 2020
H.SURESH Vs. STATE OF KARNATAKA	January 31, 2020
H.T. RAVI Vs. H.T. PRABHAKAR	February 27, 2020
H.T.MANJU Vs. STATE OF KARNATAKA	January 17, 2020
H.V. CHANDREGOWDA Vs. STATE OF KARNATAKA	March 10, 2020
H.V.NARAYANA Vs. M.NARENDER	August 19, 2020
HABBU @ HABBU SHAIKH @ AMEER AHEMAD Vs. STATE	January 13, 2020
HAFIZULLA Vs. NAZANIM	June 25, 2020
HAJARESAB NANNESAB BALUR AND ORS. Vs. HANGAL TALUKA EDUCATION SOCIETY	January 10, 2020
HAJEE A.P. BAVA AND COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 19, 2020
HAJIRA Vs. TARANATH	June 29, 2020
HALIMABI W/O FAYAZAHAMMED KHANAPURI Vs. MAHADEVI W/O HANAMANTAPPA MANGALKATTI	September 29, 2020
HALLEGERE MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA	August 4, 2020
HAMPAWWA Vs. STATE OF KARNATAKA	July 16, 2020
HAMPI VIRUPAKSHESWARA SWAMY Vs. COMMISSIONER	February 20, 2020
HANAMANT Vs. STATE OF KARNATAKA	July 15, 2020
HANAMANT Vs. STATE OF KARNATAKA	August 18, 2020
HANAMANT MOTHER CHANDRAVVA HARIJAN Vs. BASAPPA	July 6, 2020
HANAMANTAPPA MANJUNATH SHETTER Vs. STATE OF KARNATAKA AND ORS.	February 20, 2020
HANAMANTH Vs. BASHRISAB	February 20, 2020
HANAMAPPA S/O. YALLAPPA HOMBAL Vs. DEVAKKA W/O BALAPA KUNTANAGOUDRA	December 17, 2020
HANAMAVVA Vs. NINGAWWA	September 24, 2020
HANAMAVVA W/O PRAKSH HOLI Vs. STATE OF KARNATAKA	February 4, 2020
HANAMAWWA Vs. YAMANAWWA	September 1, 2020
HANANAMAPPA HONDAPPA DUTARI Vs. ASHOK SANGAPPA KAMALDINNI	June 2, 2020
HANEEF Vs. STATE OF KARNATAKA	May 26, 2020
HANIFSAB Vs. STATE OF KARNATAKA	July 24, 2020
HANUMAGOUDA Vs. STATE OF KARNATAKA	November 30, 2020
HANUMANTH Vs. STATE OF KARNATAKA	June 4, 2020
HANUMANTHA MOGAVEERA Vs. STATE OF KARNATAKA	November 26, 2020
HANUMANTHA RAO Vs. ROYAL SUNDARAM ALLIANCE	June 29, 2020
HANUMANTHAPPA Vs. GIRIDHARA H.S. AND ORS.	February 7, 2020
HANUMANTHAPPA PATHRERA LAKSHMANA Vs. STATE	June 11, 2020
HANUMANTHARAJU Vs. STATE OF KARNATAKA	October 13, 2020
HANUMANTHARAJU T.H. Vs. STATE OF KARNATAKA	January 16, 2020
HANUMANTHARAYAPPA Vs. CHINNAPPA SABASTIN	February 28, 2020
HANUMANTHARAYAPPA Vs. DODAPPAIAH	June 24, 2020
HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA	December 15, 2020
HANUMANTHARAYUDU Vs. STATE	August 14, 2020
HANUMANTHRAYAPPA Vs. MANAGING DIRECTOR A. P. S. R. T. C. MUSHEERABAD, HYDERABAD	July 23, 2020
HANUMANTHU Vs. D. SURAYYA	June 16, 2020
HANUMAPPA Vs. GOWRAMMA	February 25, 2020
HANUMAPPA S/O.CHANNAPPA RAJUR Vs. STATE OF KARNATAKA	August 19, 2020
HAREKRISHNA METALLICS PVT. LTD. Vs. STATE OF KARNATAKA	January 6, 2020
HARESH KUMAR Vs. STATE OF KARNATAKA	January 14, 2020
HARIJANARA KUMARA Vs. STATE	February 1, 2020
HARIKRISHNA Vs. STATE BY TALAGATTAPURA POLICE STATION	July 3, 2020
HARIPRASHANTH KANNAN Vs. STATE BY BASAVANAGUDI	September 1, 2020
HARISCHANDRA Vs. T.M.ABBAS	December 15, 2020
HARISH Vs. RAMANATHSA	March 5, 2020
HARISH Vs. STATE OF KARNATAKA	September 30, 2020
HARISHA @ DADERI Vs. STATE	June 3, 2020
HARISHA B.N. Vs. STATE OF KARNATAKA	November 11, 2020
HARISHILPA G.R. Vs. STATE OF KARNATAKA	February 11, 2020
HASAN SADIK Vs. STATE OF KARNATAKA	June 12, 2020
HASANSAB ABDULSAB TAMBOLI Vs. STATE OF KARNATAKA	February 7, 2020
HASANSAB BEVINGIDAD Vs. STATE OF KARNATAKA	February 17, 2020
HASHAM UMARALI @ BABU SHAIKH Vs. STATE OF KARNATAKA	July 1, 2020
HATTI GOLD MINES COMPANY LIMITED Vs. S.MADAVREDDY	December 7, 2020
HDFC GENERAL INSURANCE COMPANY LIMITED, NOW KNOWN AS HDFC ERGO GENERAL INSURANCE COMPANY LIMITED BY ITS ASST MANAGER (L), BENGALURU Vs. M. KUMARASWAMY	November 12, 2020
HEERAPPA Vs. BASAPPA	September 16, 2020
HEMACHANDRA V S/O. LATE VENKATARAJU Vs. HAJIRA	February 14, 2020
HEMANTH KUMAR Vs. STATE OF KARNATAKA SADASHIVNAGAR P.S	December 10, 2020
HEMANTH KUMAR R. Vs. STATE OF KARNATAKA	August 27, 2020
HEWLETT-PACKARD INDIA SALES PRIVATE LIMITED Vs. THE COMMISSIONER OF INCOME-TAX AND ORS.	November 30, 2020
HI TECH LEATHER GARMENTS Vs. STATE BY PEENYA POLICE	May 14, 2020
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA	June 15, 2020
HIGH COURT OF KARNATAKA Vs. S.M. SHIVABEERAIAH	March 20, 2020
HIGH COURT OF KARNATAKA REPRESENTED BY REGISTRAR GENERAL Vs. G.N.SHIVAKUMAR	January 28, 2020
HIGH COURT OF KARNATAKA REPRESENTED BY REGISTRAR GENERAL Vs. C.M. MANJUNATH	October 7, 2020
HIMESH RAJAN Vs. ANDHRA BANK	June 19, 2020
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. K L LALITHA	December 7, 2020
HIREN R. VADORE Vs. STATE OF KARNATAKA	September 4, 2020
HIS HOLINESS SHIVANAND SARASWATI SWAMIJI Vs. STATE OF KARNATAKA	November 2, 2020
HOLEPPA Vs. STATE OF KARNATAKA	June 25, 2020
HOLEPPA Vs. STATE OF KARNATAKA	September 21, 2020
HOLIYAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER, BAGALKOT AND ORS.	January 6, 2020
HONNAPPA Vs. PUTTASUBBAPPA	July 22, 2020
HONNAPPA Vs. STATE OF KARNATAKA	September 1, 2020
HONNAPPA GUNUSHETTI Vs. STATE OF KARNATAKA	August 6, 2020
HONNEGOWDA Vs. CHANNAMMA	November 13, 2020
HONNEGOWDA Vs. STATE BY PARAPPANA AGRAHARA POLICE STATION	March 3, 2020
HONNESH Vs. STATE OF KARNATAKA	July 13, 2020
HOUSING DEVELOPMENT FINANCIAL Vs. STAE BANK OF INDIA	February 5, 2020
HRI RAMESH Vs. STATE OF KARNATAKA	September 22, 2020
HRUDAY P.B. S/O P.B.BAJENTRI Vs. VICE CHANCELLOR NATIONAL LAW SCHOOL OF INDIA UNIVERSITY TEACHERS COLONY, BENGALURU	November 18, 2020
HUBLI ELECTRICITY SUPPLY COMPANY Vs. SHREESHAIL	December 10, 2020
HUBLI ELECTRICITY SUPPLY COMPANY LTD Vs. SHARAVATHY CONDUCTORS COMPANY PRIVATE LIMITED, REG OFFICE, BENGALURU	October 15, 2020
HUCHHEGOWDA Vs. BASAVEGOWDA	May 21, 2020
HULIGEPPA Vs. STATE OF KARNATAKA	December 7, 2020
HULIGEWWA Vs. HANUMANTHAPPA	November 5, 2020
HULUGAPPA HANUMAPPA HIREMANI AND ORS. Vs. DUNDAPPA SHEKHRAPPA KOLAJI AND ORS.	January 28, 2020
HUSAINSAB Vs. STATE OF KARNATAKA	June 25, 2020
HUSENSAB Vs. SALEEM	July 9, 2020
HUSENSAB Vs. BASAYYA	September 30, 2020
HUSSAIN BASHA Vs. PANDURANGA	November 13, 2020
HUVINGOUDA Vs. RATNAVVA	June 8, 2020
HYDERABAD KARNATAKA NURSING MANAGEMENT ASSOCIATE HIG-14 Vs. KARNATAKA STATE NURSING COUNCIL	December 15, 2020
I. K. MOHAMMED IQBAL ELIMALE Vs. UNION OF INDIA	February 4, 2020
IBC KNOWLEDGE PARK PVT. LTD. Vs. UNION OF INDIA	January 24, 2020
IBRAHIM KHALEEL S/O SARVAR SHEB Vs. STATE OF KARNATAKA	February 28, 2020
IBRAHIM PASHA Vs. STATE	October 16, 2020
ICDS LTD., MANIPAL Vs. TRUCTZSHLER INDIA PRIVATE LIMITED	December 11, 2020
ICICI BANK LIMITED Vs. SHASHIKANT THIMMAPUR	May 8, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. TABASUM	September 30, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD NOW Vs. MASTER VENKATESH PRASAD	September 29, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. DEEKSHA LAKSHMINARAYANA	June 16, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BABY DEEKSHA	June 16, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PARASURAM P. TORE	January 22, 2020
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. BASAVANNEPPA NINGAPPA ANKALAGI R/O	October 5, 2020
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. VASANTHA	March 3, 2020
IFFCO-TOKIO GIC LTD Vs. SUSHEELA	April 28, 2020
IIYAZ KHAN Vs. STATE BY	May 8, 2020
ILC INDUSTRIES LTD Vs. STATE OF KARNATAKA	October 16, 2020
ILC INDUSTRIES LTD. Vs. STATE OF KARNATAKA	November 12, 2020
ILYAS AHMED PATWEGAR Vs. STATE OF KARNATAKA	May 5, 2020
ILYAZ KHAN Vs. STATE	June 2, 2020
IMAMBEE Vs. ABDUL KAREEM	October 5, 2020
IMAMSAB Vs. STATE OF KARNATAKA	July 9, 2020
IMAMSAB BAPUSAB GIDADANNAVAR Vs. STATE OF KARNATAKA	July 14, 2020
IMMANUEL @ JUMMI Vs. STATE OF KARNATAKA	January 8, 2020
IMRAN AMAN SHARIEFF Vs. M/S.SATHWIKA TRADERS	January 6, 2020
IMRAN JALAL Vs. STATE OF KARNATAKA	September 21, 2020
IMRAN PASHA Vs. STATE OF KARNATAKA	March 18, 2020
IMRAN PASHA Vs. STATE	July 15, 2020
IMTIYAZ S/O HUS SENSAB BIJA PUR Vs. STATE OF KARNATAKA	August 18, 2020
IN RE: SRINIVAS R. Vs. IN RE: SRINIVAS R.	February 12, 2020
INDIAN MACHINE TOOL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA AND ORS.	October 23, 2020
INDO UNIQUE FLAME LTD Vs. KARNATAKA POWER	April 28, 2020
INDRAMMA Vs. RAMALINGA REDDY	September 14, 2020
INDUS INTERNATIONAL SCHOOL Vs. M A CARIAPPA	December 23, 2020
INFRASTRUCTURE FINANCE LIMITED Vs. BENGALURU DEVELOPMENT AUTHORITY	January 2, 2020
INGERSOLL-RAND (INDIA) LIMITED Vs. COMMISSIONER OF INCOME TAX-I	March 11, 2020
INSTITUTE OF THE URSULINE Vs. CHIEF EXECUTIVE OFFICER	May 21, 2020
IQBAL SAYYAD AMBI Vs. SUNIL NIMBAJI KHANDEKAR	July 1, 2020
IQRA GRANITE CRUSHER Vs. STATE OF KARNATAKA	July 14, 2020
IRAPPA Vs. NARAYAN B. WAGH	June 16, 2020
IRAPPA Vs. SAGAR KRISHNA BHOGAN	July 1, 2020
IRAPPA ANGADI AND ORS. Vs. NEELAMBIKA	February 17, 2020
IRAPPA KALI Vs. STATE OF KARNATAKA	September 24, 2020
IRAVVA SANGANBASAPPA KALADAGI Vs. DIVISIONAL CONTROLLER N W K R T C CHIKKODI	September 7, 2020
IRFAN Vs. STATE OF KARNATAKA	January 22, 2020
IRFAN AHAMAD Z Vs. STATE	June 11, 2020
IRFAN ALI Vs. STATE	March 6, 2020
IRFAN ALI Vs. STATE OF KARNATAKA	December 8, 2020
IRFAN SHARIFF Vs. STATE	May 28, 2020
IRSHAD Vs. STATE OF KARNATAKA	October 5, 2020
IRSHAD Vs. STATE OF KARNATAKA	September 23, 2020
IRSHAD Vs. MAHAMADALI	June 4, 2020
ISMAIL ABDUL LATHIF MULLA Vs. ABUTALIB M KHAN	July 24, 2020
ISMAIL SAFIULLA Vs. SHARIFF	December 17, 2020
ISMAILBEE W/O MOHD KHAJA SAHEB Vs. MEHTAB SAHEB S/O SHAIKH GHUDU SAHEB	October 22, 2020
ITC LIMITED Vs. STATE OF KARNATAKA	September 4, 2020
J VENKATESH, Vs. ANASUYA,	October 16, 2020
J. MERCY Vs. SUKUMAR BAPUSO APARADH	June 3, 2020
J. RAGHAVENDRA Vs. SPECIAL LAND ACQUISITION OFFICER	December 1, 2020
J. SARALA Vs. RAVINDRA NAIDU GURAJALA G.	January 16, 2020
J. SRINIVAS Vs. GANGAPPA	October 9, 2020
J. YALLAPPA Vs. STATE OF KARNATAKA	June 22, 2020
J.B. PUTTAMAREGOWDA Vs. THE STATE OF KARNATAKA AND ORS.	January 6, 2020
J.RAVIKUMAR Vs. G.A.LEELAVATHI	December 18, 2020
J.S.SOMASHEKAR Vs. RAMESH G.E.	September 14, 2020
JABIULLA KHAN Vs. STATE	May 29, 2020
JACOB GEORGE Vs. THE SECRETARY, DEPARTMENT OF INFORMATION AND BROADCASTING AND ORS.	May 15, 2020
JACQUELINE PINTO Vs. FIELD SERVICES AND INTER CULTURAL LEARNING INDIA	June 15, 2020
JADIYAPPA Vs. GURSIDDAPPA	October 12, 2020
JAFAR Vs. STATE OF KARNATAKA	July 8, 2020
JAFAR HUSSAIN Vs. STATE	January 24, 2020
JAFFAR Vs. STATE	March 12, 2020
JAGADEESH Vs. PRAHALADA	June 19, 2020
JAGADEESH Vs. STATE OF KARNATAKA	August 6, 2020
JAGADEESH C.K. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.	January 22, 2020
JAGADEESH S.M Vs. STATE OF KARNATAKA	April 30, 2020
JAGADEESHA Vs. STATE OF KARNATAKA	September 21, 2020
JAGADEESHA Vs. STATE OF KARNATAKA	August 10, 2020
JAGADISH Vs. NARAYAN	June 9, 2020
JAGADISH ADVERTISING Vs. DESIGNATED COMMITTEE, SABKA VISHWAS (LEGACY DISPUTE RESOLUTION) SCHEME, BENGALURU	August 19, 2020
JAGANANATH SHETTY Vs. SUNIL KUMAR SHETTY	April 16, 2020
JAGANNATH TULJAPPA KATHARE Vs. STATE OF KARNATAKA	August 11, 2020
JAGANNATHA @ MUNIYAPPA Vs. STATE OF KARNATAKA	June 16, 2020
JAGANNATHA K.N Vs. STATE OF KARNATAKA	September 22, 2020
JAGAPPA Vs. STATE OF KARNATAKA	October 13, 2020
JAGDISHWAR Vs. STATE OF KARNATAKA	April 28, 2020
JAGJEEVAN PRASAD Vs. PARVATI BAI	February 3, 2020
JAHANGIR PATEL Vs. PATHRU	June 19, 2020
JAHENGIR Vs. STATE OF KARNATAKA	September 15, 2020
JAI JOSEPH Vs. STATE OF KARNATAKA	July 16, 2020
JAI SHIVA MAHADEVA Vs. STATE OF KARNATAKA	May 19, 2020
JAIDEV SHROFF Vs. STATE OF KARNATAKA	July 28, 2020
JAINABI MAHAMMEDUSMAN MAKANDAR Vs. STATE OF KARNATAKA REP	June 11, 2020
JAINABU Vs. ANITHA REGO	March 3, 2020
JAKKUR PROMOTERS PVT. LTD. Vs. STATE OF KARNATAKA	February 3, 2020
JAMBULINGAYYA HIREMATH Vs. AKKAMAHADEVI @ SHASHIKALA	February 28, 2020
JAMES Vs. STATE OF KARNATAKA	September 18, 2020
JAMLIBAI Vs. STATE OF KARNATAKA	August 25, 2020
JANAADHIKAARA SANGHARSHA Vs. MINISTRY OF INFORMATION	April 21, 2020
JANAADHIKAARA SANGHARSHA PARISHATH Vs. CHAIRPERSON	May 19, 2020
JANABAI Vs. DHONDIBA	January 31, 2020
JANCY Vs. DIVISIONAL CONTROLLER K.S.R.T.C. MANGALORE.	September 3, 2020
JANTRA WANIDA Vs. STATE OF KARNATAKA	September 21, 2020
JAVARAIAH AND ORS. Vs. A. LAKSHMINARAYAN	February 28, 2020
JAVARAPPA Vs. RAMAIAH	June 25, 2020
JAVARE GOWDA Vs. M.N. JAGADEESHA	January 6, 2020
JAVAREGOWDA Vs. STATE OF KARNATAKA	September 7, 2020
JAVED Vs. STATE OF KARNATAKA	August 14, 2020
JAVEED KHAJASAB KASAB Vs. STATE OF KARNATAKA	September 4, 2020
JAYA BALASUNDARAM Vs. SAHASRA GASTROENTEROLOGY AND OBESITY CLINIC PRIVATE LIMITED, BANGALORE	December 8, 2020
JAYACHAMUNDESHWARI Vs. HIMATMAL S. JAIN	January 17, 2020
JAYALAKSHMAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 16, 2020
JAYALAKSHMI Vs. STATE OF KARNATAKA	January 28, 2020
JAYALAKSHMMA Vs. SHASHIKALA	October 5, 2020
JAYAMMA Vs. FAKKIRAPPA	June 2, 2020
JAYAMMA Vs. REGIONAL COMMISSIONER, BENGALURU REGION	October 23, 2020
JAYAMMA Vs. SHABBIR AHMED M. MULLA	June 15, 2020
JAYAMMA Vs. STATE OF KARNATAKA	January 24, 2020
JAYAMMA Vs. LAKSHMIPATHI	February 24, 2020
JAYAMMA Vs. STATE BY RAJAGOPAL NAGAR	May 11, 2020
JAYAMMA Vs. STATE OF KARNATAKA	September 7, 2020
JAYAMMA VENKATRAM Vs. ASHRAF JAHAN BEGUM	May 21, 2020
JAYANNA Vs. STATE OF KARNATAKA	July 15, 2020
JAYANTHI Vs. MAJAMIL HUSSAIN KHAN	September 30, 2020
JAYANTHI Vs. UMA SHANKAR	October 13, 2020
JAYAPRABHA Vs. MAHADEVAMURTHY @ SURESHA	July 28, 2020
JAYARAM Vs. UMESH B.N.	October 5, 2020
JAYARAM H, Vs. VENKATESHAPPA	June 26, 2020
JAYARAMAPPA Vs. STATE	May 29, 2020
JAYARAMU Vs. STATE OF KARNATAKA AND ORS.	January 24, 2020
JAYAVANI Vs. P GEETHA	October 16, 2020
JAYESH S. MEHTA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1	January 8, 2020
JAYSHREE Vs. MALLIKARJUN	August 28, 2020
JAYYAMMA Vs. STATE OF KARNATAKA	June 9, 2020
JEER JAMBANNA Vs. STATE OF KARNATAKA	November 13, 2020
JEEVAN Vs. STATE OF KARNATAKA	August 11, 2020
JENUKURUBARA GANESHA Vs. STATE OF KARNATAKA	April 16, 2020
JERRY PAUL Vs. STATE OF KARNATAKA	November 11, 2020
JHUNI SAHOO Vs. MANAGING DIRECTOR K.S.R.T.C.,	September 22, 2020
JIGNESH BARFIWALA Vs. DEEPTEE K. BARFIWALA	October 21, 2020
JINAPPA ISHWARAPPA GABANNAVAR Vs. STATE	September 7, 2020
JOE ABRAHAM MATHEW Vs. STATE OF KARNATAKA	October 21, 2020
JOHN @ ANTHONY MARIYAN Vs. STATE THROUGH	February 17, 2020
JOHN WILLIAM @ APPU Vs. STATE BY ASHOK NAGAR POLICE STATION	August 31, 2020
JSW STEEL LTD. Vs. UNION OF INDIA	January 7, 2020
JUBAIDA GAYASUDDIN SYED AND ORS. Vs. NAZIMA MAHAMMED IRFAN AKRAMI AND ORS.	February 20, 2020
JYOTHI GRANITES Vs. STATE OF KARNATAKA	June 5, 2020
K .MALLIKARJUNA @ MALLI Vs. STATE OF KARNATAKA	June 19, 2020
K H THAMME GOWDA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CHICKBALLAPUR DISTRICT	September 29, 2020
K JANARDHANAM Vs. STATE OF KARNATAKA	August 13, 2020
K NAGABHUSHANA Vs. STATE OF KARNATAKA	September 30, 2020
K P BABU Vs. STATE OF KARNATAKA	December 9, 2020
K R SUDHIR Vs. PRAMODH KUMAR K. S.	September 30, 2020
K RAGHAVENDRA Vs. ROOPA @ K SHANTI	September 2, 2020
K RAMACHANDRA, Vs. GOWRAMMA, D/O LATE THAYAPPA SINCE DEAD BY HER LRS	September 30, 2020
K S NAGE GOWDA Vs. ROYAL SUNDARAM ALLIANCE	February 7, 2020
K S NANJEGOWDA Vs. STATE OF KARNATAKA	October 1, 2020
K SRINIVAS MURTHY Vs. STATE OF KARNATAKA	August 17, 2020
K SUGAPPA Vs. STATE OF KARNATAKA	August 3, 2020
K V N GOVINDRAJU Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH	October 16, 2020
K. A. ANANDA Vs. N. GANGADHARA	November 3, 2020
K. A. PRIYANKA Vs. SUPERINTENDENT OF POLICE, KALABURAGI	September 25, 2020
K. BASHA Vs. STATE OF KARNATAKA	June 4, 2020
K. C. MANJULA Vs. N. SHIVAKUMAR	June 29, 2020
K. H. LOKANIRANJAN Vs. STATE OF KARNATAKA	December 30, 2020
K. IMMANNA Vs. S. NEMOJI RAO	February 19, 2020
K. KAVITHA Vs. STATE OF KARNATAKA AND ORS.	December 8, 2020
K. KUPPURAJ KANNAPPA Vs. J. THRILOKAMURTHY	October 5, 2020
K. L. SHANKAR Vs. BALAKISTAIAH C,	March 19, 2020
K. LOKESH Vs. UNITED INDIA INSURANCE CO LTD	November 11, 2020
K. M DEVAIAH Vs. KARNATAKA POWER TRANSMISSION	September 25, 2020
K. M. LEELAVATHI Vs. K. M. SONIA MADAIAH	June 23, 2020
K. M. PRAKASH Vs. STATE OF KARNATAKA	November 27, 2020
K. MAHESH KUMAR @ KARAPUDI MAHESH KUMAR Vs. STATE OF KARNATAKA	October 16, 2020
K. MALLIKARJUNA Vs. STATE OF KARNATAKA	August 6, 2020
K. MURUGENDRAN Vs. K DAKSHAYANI KUMAR	April 16, 2020
K. NARASIMHA Vs. STATE OF KARNATAKA	December 9, 2020
K. NARAYANA MURTHY Vs. B.G. SURESH	January 21, 2020
K. NAVEEN Vs. STATE BY BANGARPET POLICE	June 10, 2020
K. PRAKASH BHAT Vs. BALAWANT SHRIPAD KULKARNI	December 7, 2020
K. PRAMILAMMA Vs. K. GOVINDAPPA	June 17, 2020
K. R. HEMALATHA Vs. LOKESH	September 7, 2020
K. RAHIM KHAN Vs. STATE BY HOSAKOTE POLICE	July 22, 2020
K. S. MADHUSUDHAN Vs. B.L.CHANNEGOWDA	February 3, 2020
K. S. NAGARAJAPPA Vs. DIBBADA KOTRESH	March 3, 2020
K. S. NANJEGOWDA Vs. STATE BY KARNATAKA LOKAYUKTHA	November 12, 2020
K. S. R. T. C. Vs. TANUJA PRABHAKAR SURYAVANSHI	February 3, 2020
K. S. RAMACHANDRA Vs. K. N. VENKATESH	February 13, 2020
K. SUBRAMANI @ MANI Vs. STATE OF KARNATAKA	September 4, 2020
K. SUGAPPA Vs. STATE OF KARNATAKA	August 24, 2020
K. T. THIMMAIAH Vs. GENERAL MANAGER ADMIN AND HRD CORPORATE OFFICE, BENGALURU	November 9, 2020
K. UMESH Vs. STATE OF KARNATAKA	November 19, 2020
K. V. VENKATASUBBAIAH Vs. RAJAPPA	October 9, 2020
K. VANITA Vs. L. G. BROTHERS LORRY SERVICE	March 18, 2020
K. VENKATESHAPPA Vs. BUSHAMANI MALLESH	July 6, 2020
K.A. GOPALAKRISHNA Vs. UNITED INDIA INSURANCE CO. LTD.,	September 4, 2020
K.A. SHIVAPPA GOWDA Vs. B.L. JAYESHA	November 30, 2020
K.A.ANIL KUMAR Vs. V.MAHESH	December 7, 2020
K.A.SRINIVASA S/O ASHWATHNARAYANA RAO Vs. ANAND NAIK S/O POLA NAIK	September 3, 2020
K.ABDUL HAMEED Vs. STATE BY RFO SAKLESHPURA	September 21, 2020
K.B. HARIPRASAD Vs. PUSHPAVATHI	March 5, 2020
K.B. NANIAH Vs. THE STATE OF KARNATAKA	March 16, 2020
K.B.VEDAMURTHY Vs. LAXVEN CHITS PVT. LTD.	January 27, 2020
K.C.NANDISH Vs. STATE OF KARNATAKA	October 23, 2020
K.E.RAGHAVENDRA REDDY Vs. STATE OF KARNATAKA	January 16, 2020
K.KALAPPA Vs. STATE OF KARNATAKA	June 16, 2020
K.KRISHNAPPA Vs. STATE OF KARNATAKA	November 23, 2020
K.L. DIVYA Vs. M.K. SHASHIKANTH	February 28, 2020
K.LAXMANA SHETTY Vs. S.SACHIN	June 11, 2020
K.LENIN Vs. STATE OF KARNATAKA	February 17, 2020
K.LENIN Vs. NITHYANANDA SWAMY	February 5, 2020
K.M. JEEVAN Vs. STATE OF KARNATAKA	July 23, 2020
K.M. MANJUNATH Vs. THE DIRECTOR, MUNICIPAL ADMINISTRATION AND ORS.	March 3, 2020
K.M. PARAMESHWARAPPA Vs. SRINIDHI MARATHE	October 14, 2020
K.M. VISHWANATH Vs. STATE OF KARNATAKA	November 24, 2020
K.M.F. & DISTRICT MILK UNIONS RETIRED EMPLOYEES Vs. STATE OF KARNATAKA	March 9, 2020
K.MOHAMMED IMRAN Vs. STATE OF KARNATAKA	June 5, 2020
K.N. NARAYANASWAMY Vs. K. NANJEGOWDA	March 2, 2020
K.N. TILAK Vs. THE STATE OF KARNATAKA	January 31, 2020
K.N.S OVERSEAS PRIVATE LIMITED Vs. STATE	November 19, 2020
K.NAGARAJU Vs. STATE OF KARNATAKA	January 16, 2020
K.NARASIMHALU Vs. STATE	June 2, 2020
K.NARAYANA REDDY Vs. STATE BY THE SUB-INSPECTOR OF POLICE	September 24, 2020
K.P. SUDHA Vs. A.C. THRINESH AND ORS.	February 25, 2020
K.P. SURESHA Vs. STATE OF KARNATAKA	April 21, 2020
K.P.NARASIMHASWAMY Vs. STATE OF KARNATAKA	July 3, 2020
K.PRAKASHRAO Vs. K.NAGESHWARRA	December 8, 2020
K.R. DINESH Vs. GIREESH H.C.	January 3, 2020
K.R. HEMALATHA Vs. LOKESH @ E. GURUNATH	September 7, 2020
K.R.CHANDRASHEKAR Vs. STATE	January 7, 2020
K.R.MANJUNATH Vs. R.RAVIKUMAR	September 22, 2020
K.RAMAKRISHNA Vs. STATE OF KARNATAKA	October 21, 2020
K.RAMANJANEYALU Vs. STATE	July 17, 2020
K.RAVIKUMAR Vs. PUNJAB NATIONAL BANK	August 26, 2020
K.S. NAGARAJAPPA Vs. DIBBADA KOTRESH	March 3, 2020
K.S. NANJUNDA GUPTA Vs. ANURADHA PADIYAR AND ORS.	January 3, 2020
K.S. RANGANATHA Vs. THE MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.	November 6, 2020
K.S.NIRANJANMURTHY Vs. K.P. DEVENDRAPPA	June 4, 2020
K.S.R.T.C. STAFF AND WORKERS FEDERATION Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C.	January 23, 2020
K.S.RAJASHEKAR Vs. AUTHORISED OFFICER	June 3, 2020
K.T. NAVEEN KUMAR Vs. STATE OF KARNATAKA	January 10, 2020
K.T. RAGHAVENDRA Vs. STATE OF KARNATAKA	April 28, 2020
K.V. NARAYANASWAMY Vs. STATE OF KARNATAKA	January 22, 2020
K.V. SHETTY Vs. THE SR. VICE PRESIDENT, HINDALCO INDUSTRIE LTD.	February 26, 2020
K.V. SRINIVASAN Vs. CHIEF TRAFFIC MANAGER, BANGALORE	January 9, 2020
K.YASHODAMMA Vs. R.M.SHYLAKUMARI	November 9, 2020
KAALANJAY SINHA Vs. CHAIRPERSON CBSE	May 5, 2020
KADASIDDAIAH Vs. K.REVA HEGGADE	October 6, 2020
KADASIDDESHWAR G. BYAKODI Vs. STATE OF KARNATAKA	May 5, 2020
KAILASH KHANNA Vs. STATE OF KARNATAKA	December 21, 2020
KALAIAH Vs. LIYAKATH ALI	November 19, 2020
KALAKAPPA Vs. STATE OF KARNATAKA	October 1, 2020
KALAKAVVA Vs. CHANNABASAVVA AND ORS.	February 5, 2020
KALAVATI W/O YALLAPPA KABBUR Vs. DIVISIONAL MANAGER NWKRTC BELAGAVI DIVISION	September 1, 2020
KALLAPPA Vs. DODDAPPA	June 2, 2020
KALLAPPA M. HOSAMANI Vs. DEPUTY SUPERINTENDENT OF POLICE,ANTI CORRUPTION BUREAU, DHARWAD	August 27, 2020
KALLAPPA MALLESHI HALAB Vs. STATE OF KARNATAKA	June 24, 2020
KALLAPPA NARYANA MACHKUR Vs. STATE OF KARNATAKA	June 8, 2020
KALLAPPA RAMAPPA CHIGATAM Vs. STATE OF KARNATAKA	December 14, 2020
KALLAYYA ISHWARAYYA PUJARI Vs. STATE OF KARNATAKA	July 24, 2020
KALLEGOWDA Vs. STATE OF KARNATAKA	October 21, 2020
KALYANAMMA Vs. SANNAIAH	October 6, 2020
KAMALA Vs. ARULMANI PROP BHAGWAN TRANSPORTS, BENGALURU	September 30, 2020
KAMALAMMA Vs. KRISHNAPPA	December 18, 2020
KAMALAMMA Vs. M.VENKATASWAMY	June 17, 2020
KAMALESH C.B. Vs. STATE OF KARNATAKA	August 20, 2020
KAMALIKA GANGULY Vs. STATE OF KARNATAKA	June 16, 2020
KAMALNAYAN Vs. HUBLI TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY LTD.	March 3, 2020
KAMANNA Vs. STATE OF KARNATAKA	August 24, 2020
KANAKARAJU Vs. STATE OF KARNATAKA	January 17, 2020
KANNAPPA YALLAPPA NAYAK Vs. STATE OF KARNATAKA	September 8, 2020
KANNIMANE RAMAPPA Vs. STATE OF KARNATAKA	June 19, 2020
KANTABAI Vs. MAHAVEER	June 17, 2020
KANTAPPA Vs. LAKKAWWA	October 20, 2020
KANTAPPA Vs. STATE OF KARNATAKA	December 10, 2020
KANTAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 11, 2020
KANTEPPA S/O SHARANAPPA CHENGATI Vs. STATE OF KARNATAKA	May 29, 2020
KAPANIGOWDA Vs. PAPANNA	September 22, 2020
KAPPADI VENKATESHA Vs. STATE OF KARNATAKA	September 28, 2020
KARE POWER RESOURCES PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION	January 29, 2020
KAREGOWDA Vs. STATE OF KARNATAKA	June 25, 2020
KAREGOWDA D Vs. STATE OF KARNATAKA	July 8, 2020
KAREPPA BASAPPA HONDAPPANAVER M-2146 Vs. STATE OF KARNATAKA	June 19, 2020
KAREPPA S/O HUCHCHAPPA HATARAKI Vs. STATE OF KARNATAKA	September 14, 2020
KARIBASAPPA Vs. STATE OF KARNATAKA	October 21, 2020
KARIBASAPPA Vs. STATE OF KARNATAKA	October 7, 2020
KARIYA Vs. STATE BY HOSAKOTE POLICE STATION	November 6, 2020
KARIYAPPA Vs. STATE OF KARNATAKA	October 5, 2020
KARIYAPPA Vs. STATE OF KARNATAKA	August 13, 2020
KARIYAPPA Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.	August 19, 2020
KARIYAPPA KARNAL Vs. STATE OF KARNATAKA	December 14, 2020
KARLE INTERNATIONAL PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX RESERVE BANK OF INDIA BANGALORE	September 7, 2020
KARNATAKA AYUSH DRUGS MANUFACTURES ASSOCIATION Vs. STATE OF KARNATAKA	March 2, 2020
KARNATAKA GOVERNMENT Vs. STATE OF KARNATAKA	September 16, 2020
KARNATAKA HOUSING BOARD Vs. STATE OF KARNATAKA	December 1, 2020
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD, BENGALURU Vs. ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS), BENGALURU	September 30, 2020
KARNATAKA KAIGARIKA PRADESHABHIVRUDDI MANDALI Vs. STATE OF KARNATAKA	May 8, 2020
KARNATAKA LAW SOCIETY Vs. ANIL NARAYAN KAVALEKAR	August 26, 2020
KARNATAKA LOKAYUKTA Vs. N.V. CHANDRASHEKARAIAH	March 3, 2020
KARNATAKA MALLADI BIOTICS LTD. Vs. DEPUTY COMMISSIONER	October 6, 2020
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER HIPPARAGI PROJECT, ATHANI	June 29, 2020
KARNATAKA POWER TRANSMISSION Vs. D BASAVARAJU	April 21, 2020
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. B.GURUMURTHY S/O B.LAKKAPPA	November 13, 2020
KARNATAKA PROFESSIONAL COLLEGES FOUNDATION Vs. STATE OF KARNATAKA	August 28, 2020
KARNATAKA PUBLIC SERVICE COMMISSION Vs. S.S. MADHUKESHWARA	June 4, 2020
KARNATAKA STATE BEVERAGES CORPORATION LTD., Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 2020
KARNATAKA STATE CO-OPERATIVE CONSUMERS FEDERATION LIMITED Vs. STATE OF KARNATAKA	October 22, 2020
KARNATAKA STATE FINANCIAL CORPORATION Vs. AWANTHI HOTELS	December 8, 2020
KARNATAKA STATE HOUSING Vs. STATE OF KARNATAKA	October 5, 2020
KARNATAKA STATE LEGAL SERVICES AUTHORITY Vs. STATE OF KARNATAKA	January 2, 2020
KARNATAKA STATE PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF KARNATAKA	March 26, 2020
KARNATAKA STATE ROAD Vs. SHRUTHI K. C.	October 7, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARAYANASWAMY	November 9, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAHASA S/O LATE THAMMAIAH	September 7, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEVADAS	January 2, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PANKAJA H. S.	June 17, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY	October 19, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOWMYA G. N.	March 19, 2020
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H. V. USHA	December 2, 2020
KARNATAKA VIDYUTH KARKHANE LIMITED Vs. GEMINI POWER SYSTEMS	March 10, 2020
KARNATKAA COMMERCIAL Vs. STATE OF KARNATAKA	May 18, 2020
KARTHIK Vs. STATE OF KARNATAKA	June 15, 2020
KARTIK B. Vs. KARNATAKA STATE LAW UNIVERSITY	November 4, 2020
KASHIBAI Vs. CHANNABASU	June 25, 2020
KASHIMSAB Vs. KHAIRUNNISA	September 3, 2020
KASHIPATHI Vs. RAJUGOUDA	April 24, 2020
KATHYAYINI CHAMARAJ Vs. STATE OF KARNATAKA	January 9, 2020
KATHYAYINI Y P Vs. STATE OF KARNATAKA	October 12, 2020
KATTA SUBRAMANIAM NAIDU Vs. DEPUTY DIRECTOR	December 14, 2020
KAUSTAV DAS Vs. SANGEETHA REDDY DAS	November 11, 2020
KAVANA SALDANHA Vs. CHAIRMAN, NATIONAL INSTITUTE OF OPEN SCHOOLING	September 18, 2020
KAVERAMMA Vs. STATE OF KARNATAKA	October 13, 2020
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2020
KAVITA Vs. SHIVANAGOUDA	July 6, 2020
KAVITA Vs. DEPUTY COMMISSIONER	July 2, 2020
KAVITHA Vs. K.S.INDIRAMMA	May 21, 2020
KAVITHA Vs. NINGAPPA	June 9, 2020
KAVITHA @ SUSHEELA Vs. DIVISIONAL CONTROLLER K.S.R.T.C.	August 14, 2020
KAVITHA AND ORS. Vs. THE STATE OF KARNATAKA-INVESTIGATING OFFICER AND ORS.	June 9, 2020
KAVITHA B.L. Vs. STATE OF KARNATAKA	August 11, 2020
KAVITHA B.L. AND ORS. Vs. STATE OF KARNATAKA AND ORS.	August 11, 2020
KAVITHA H.S. Vs. VICE CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY	August 24, 2020
KAVIYARASU Vs. STATE OF KARNATAKA	May 11, 2020
KEERTHI KUMAR Vs. STATE OF KARNATAKA	December 8, 2020
KEMFIN SERVICES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 11, 2020
KEMPAIAH Vs. STATE OF KARNATAKA	February 17, 2020
KEMPAMMA Vs. TAMSHEER AHMED	December 8, 2020
KENCHANNA Vs. STATE OF KARNATAKA	March 3, 2020
KENCHAPPA Vs. STATE OF KARNATAKA	August 28, 2020
KENNETH JIDEOFOR Vs. UNION OF INDIA	May 12, 2020
KESHAB NANDY Vs. STATE OF KARNATAKA	January 28, 2020
KETHAKI Vs. KAMALAMMA	September 24, 2020
KEVAL M. LOHITH Vs. STATE OF KARNATAKA	October 21, 2020
KHADIRSAB Vs. STATE OF KARNATAKA	June 17, 2020
KHAJA Vs. STATE OF KARNATAKA	July 6, 2020
KHAJA MOHIN Vs. STATE	July 14, 2020
KHAJA MOINUDDIN AMEER Vs. ZULEKHA BEGUM	September 29, 2020
KHAJA SAB HAVERI Vs. STATE OF KARNATAKA	August 18, 2020
KHALEED PASHA Vs. STATE OF KARNATAKA	June 1, 2020
KHALID MOHAMED KHURRAM SAIT Vs. RAMANI ARUN KUMAR	June 19, 2020
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA	May 26, 2020
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA	October 13, 2020
KHATALAHAMMED Vs. STATE OF KARNATAKA	July 1, 2020
KHAZAMAINUDDIN @ MAINU Vs. STATE OF KARNATAKA	September 11, 2020
KHESHAV .B.M Vs. STATE OF KARNATAKA	May 5, 2020
KHUDSIA KHANUM Vs. MARATHAMMA	September 30, 2020
KHUDSIA KHANUM Vs. MARATHAMMA	November 30, 2020
KILARA POWER PVT. LTD. Vs. INCOME TAX OFFICER	November 4, 2020
KILLIKYATARA PARASHURAMAPPA Vs. STATE OF KARNATAKA	September 30, 2020
KINDRI UCCHANGEPPA Vs. STATE OF KARNATAKA	June 18, 2020
KINKANNA Vs. S. YELLAPPA	June 4, 2020
KIRAN Vs. STATE OF KARNATAKA	December 4, 2020
KIRAN Vs. STATE OF KARNATAKA, BY BAYYAPPANAHALLI POLICE STATION	March 3, 2020
KIRAN Vs. STATE OF KARNATAKA	October 7, 2020
KIRAN Vs. STATE OF KARNATAKA	August 13, 2020
KIRAN DHONDOPANT THAKUR Vs. STATE OF KARNATAKA	July 9, 2020
KIRAN KUMAR Vs. STATE OF KARNATAKA	February 28, 2020
KIRAN P. Vs. RAJA RAJESHWARI MEDICAL COLLEGE AND HOSPITAL	November 4, 2020
KIRAN PUNDALIK DESURKAR Vs. LAXMAN MAHADEV PATIL	July 22, 2020
KIRAN R Vs. STATE OF KARNATAKA	May 26, 2020
KIRANA Vs. NAVEENKUMAR B. P.	July 6, 2020
KIRANKUMAR Vs. STATE OF KARNATAKA	November 25, 2020
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE	July 30, 2020
KISHAN PYARI Vs. STATE OF KARNATAKA	January 14, 2020
KISHOR KUMAR G. C. Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT ORPORATION LTD.	September 2, 2020
KLUBER LUBRICATION (INDIA) PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGALORE	December 16, 2020
KOLARAPPA Vs. K. MAHABHADRAPPA	June 1, 2020
KOMALA Vs. STATE OF KARNATAKA	January 13, 2020
KOTA SAHAKARI VYAVASAYIKA SANGHA Vs. STATE OF KARNATAKA	January 7, 2020
KOTAK MAHINDRA BANK LIMITED Vs. SANTHOSH KUMAR SONI	April 17, 2020
KOTE SPORTS AND RECREATION CLUB (R) VADDARAGUDI Vs. STATE OF KARNATAKA	March 9, 2020
KOTESH Vs. SAMPATKUMAR	June 8, 2020
KOUSAR KHAN Vs. STATE OF KARNATAKA	September 10, 2020
KOUSHIK K.H. Vs. STATE OF KARNATAKA BY SADASHIVANAGAR POLICE	March 6, 2020
KRISHA RADDI HOOLI Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE	January 22, 2020
KRISHNA Vs. STATE OF KARNATAKA	December 18, 2020
KRISHNA Vs. BASANAGOUDA NINGAPPA NAGANNAVAR @ MUDIGOUNDA	December 1, 2020
KRISHNA Vs. CHIKKARAJU	July 14, 2020
KRISHNA Vs. STATE OF KARNATAKA	June 12, 2020
KRISHNA NAIK Vs. STATE OF KARNATAKA	June 10, 2020
KRISHNA NAIK Vs. STATE OF KARNATAKA	August 25, 2020
KRISHNA R. Vs. STATE OF KARNATAKA	June 17, 2020
KRISHNA REDDY Vs. SPECIAL ADDITIONAL LAO BANGALORE DEVELOPMENT AUTHORITY	September 18, 2020
KRISHNA S/O ARUN NANNAVARE Vs. STATE OF KARNATAKA	January 7, 2020
KRISHNA S/O MUDIYAPPA BHAJANTRI Vs. STATE OF KARNATAKA	September 8, 2020
KRISHNAMURTHY Vs. STATE OF KARNATAKA	June 8, 2020
KRISHNAMURTHY Vs. STATE OF KARNATAKA	October 21, 2020
KRISHNAPPA Vs. STATE OF KARNATAKA	February 17, 2020
KRISHNAPPA Vs. SHAMAPPA	June 1, 2020
KRISHNAPPA Vs. THE MANAGER, AGRICULTURAL CO-OPERATIVE BANK LTD. AND ORS.	January 13, 2020
KRISHNAPPA Vs. STATE OF KARNATAKA	December 1, 2020
KRISHNAPPA NIGAPPA BARKI Vs. STATE OF KARNATAKA	October 5, 2020
KRISHNAPPA S/O LATE SIDDAIAH Vs. UNITED INDIA INSURANCE CO. LTD.	September 3, 2020
KRISHNAPRASAD Vs. DODDAPPA L. SHIRUR	June 26, 2020
KRUPA M. D. Vs. G. S. SIDDU	December 7, 2020
KRUTHIBAS DIGAL Vs. STATE OF KARNATAKA	June 2, 2020
KUBYANAIK Vs. LAKSHIMIBAI	June 15, 2020
KUMAR Vs. STATE OF KARNATAKA	December 21, 2020
KUMAR BHIMAPPA HULLIKERI Vs. STATE OF KARNATAKA	June 16, 2020
KUMAR ENTERPRISES Vs. UNION OF INDIA	February 14, 2020
KUMAR G Vs. STATE OF KARNATAKA	October 1, 2020
KUMAR NIRMAN AND NIVESH PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE	January 31, 2020
KUMAR PRAKASH @ AKSHAY S/O BABASAHEB PATIL Vs. SHANATARAM JADHAV S/O BAPUSO JADHAV	September 2, 2020
KUMARA Vs. STATE OF KARNATAKA	March 9, 2020
KUMARA B.C Vs. STATE OF KARNATAKA	June 1, 2020
KUMARA GOWDA Vs. STATE OF KARNATAKA	June 8, 2020
KUMARA N @ HALU KUMAR Vs. STATE OF KARNATAKA	October 29, 2020
KUMARA NAYAKA Vs. STATE OF KARNATAKA	July 3, 2020
KUMARAPPA KUDITHINI Vs. N. SHAFI	January 24, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA	September 11, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA	August 25, 2020
KUMARASWAMY Vs. STATE OF KARNATAKA	September 15, 2020
KUMARI KUSUMA D/O MAHADEV HONAKANDE Vs. MRATYUNJAY APPAYYA SALIMATH R/O ANANTPUR	September 25, 2020
KUMARI PALLAVI Vs. VASUNDRA SAMPATH KUMAR	February 3, 2020
KUMARI SOWMYA Vs. DISTRICT CASTE VERIFICATION COMMITTEE	November 2, 2020
KUMARI.JYOTHI BASAVARAJ HALEMANI Vs. STATE OF KARNATAKA	October 22, 2020
KUMBAYYA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT	December 30, 2020
KUPPARAJU Vs. STATE	June 12, 2020
KURAM KHAN Vs. STATE OF KARNATAKA	June 19, 2020
KURUBAR DEVANNA Vs. GOWRIPURADA DODDABASAPPA	June 24, 2020
L & T HYDROCARBON Vs. STATE OF KARNATAKA	June 18, 2020
L. MARY D. MELLO Vs. STATE OF KARNATAKA	January 10, 2020
L. P. MAHENDRA KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.	August 27, 2020
L. R. BHUVANESWARA REDDY Vs. STATE OF KARNATAKA	October 9, 2020
L. RAMAREDDY Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT	December 1, 2020
L.C. NAGARAJA Vs. STATE	March 24, 2020
L.N. GOVINDA SWAMY Vs. STATE OF KARNATAKA	July 13, 2020
L.SUDHA Vs. UNION OF INDIA	August 11, 2020
L.UMESH Vs. STATE OF KARNATAKA	December 2, 2020
LAKANNA Vs. STATE OF KARNATAKA	January 3, 2020
LAKKAPPA S/O SIDDAPPA THIGADI Vs. STATE OF KARNATAKA	June 2, 2020
LAKKAPPA SIDDAPPA PUJERI Vs. STATE OF KARNATAKA	August 12, 2020
LAKOPATI HANAMANTAPPA HOSAPETI Vs. STATE OF KARNATAKA	October 15, 2020
LAKSHAY M. Vs. UNIVERSITY GRANTS COMMISSION	October 19, 2020
LAKSHMAMMA Vs. UNITED INDIA INSURANCE CO. LTD.	February 6, 2020
LAKSHMAMMA Vs. MOHAMMED ZAKIR	August 31, 2020
LAKSHMAMMA Vs. PHOENIX ARC PVT LTD	August 3, 2020
LAKSHMAMMA Vs. DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT	August 4, 2020
LAKSHMAMMA Vs. STATE OF KARNATAKA	June 10, 2020
LAKSHMAN RAO PESHVE Vs. KARNATAKA LOKAYUKTHA POLICE	February 25, 2020
LAKSHMAN S/O BHIMAPPA KISHORI Vs. BANASHANKARI	January 30, 2020
LAKSHMANA @ LAKKU Vs. STATE OF KARNATAKA	August 10, 2020
LAKSHMANA ACHARYA Vs. MOOSA ALI	June 18, 2020
LAKSHMANA D.V. Vs. STATE OF KARNATAKA	December 16, 2020
LAKSHMANA GOWDA Vs. STATE OF KARNATAKA	June 2, 2020
LAKSHMANA NAIKA Vs. STATE OF KARNATAKA	April 16, 2020
LAKSHMANA SWAMY R. Vs. THAHASHILDHAR, BENGLURU SOUTH	March 6, 2020
LAKSHMI BAI Vs. STATE OF KARNATAKA	February 20, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. THE COMMISSIONER, HAMPI WORLD HERITAGE AREA MANAGEMENT AUTHORITY AND ORS.	February 13, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. STATE OF KARNATAKA	September 15, 2020
LAKSHMI GOLDEN BEACH RESORT Vs. THE COMMISSIONER, HAMPI WORLD HERITAGE AREA, MANAGEMENT AUTHORITY AND ORS.	June 29, 2020
LAKSHMI SRINIAVASA RICE MILLS Vs. LAKSHMI SRINIVAS INDUSTRIES	April 21, 2020
LAKSHMI VILAS BANK Vs. UNION OF INDIA	June 3, 2020
LAKSHMIDEVAMMA Vs. SHIVANNA	September 18, 2020
LAKSHMIDEVAMMA Vs. VIJAYALAKSHMI	June 15, 2020
LAKSHMIDEVAMMA K. Vs. SHANTHA	February 14, 2020
LAKSHMIDEVI Vs. T. VENKATASWAMY	September 18, 2020
LAKSHMIDEVI Vs. K.A. MALLAPPA	May 28, 2020
LAKSHMINARASIMHA Vs. STATE OF KARNATAKA	July 20, 2020
LAKSHMIPATHI @ LAKSHMIPUTRA Vs. STATE	August 13, 2020
LAKSHMIRAMANA PETRO SERVICES AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 14, 2020
LALCHHANDAMI COLNEY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU	July 17, 2020
LALITHA Vs. DIVISION CONTROLLER	October 7, 2020
LALITHA ENTERPRISES Vs. SURABHI ENTERPRISES	February 26, 2020
LALITHA VENKATESH Vs. STATE OF KARNATAKA	November 3, 2020
LALITHAMMA Vs. MANEESH SHAJAVAANI	October 8, 2020
LALITHAMMA Vs. V. SHOBHA	March 6, 2020
LANSON BRIJESH COLACO Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCES	November 4, 2020
LATE G.B. KULKARMI MEMORIAL LEGAL TRUST (R) Vs. STATE OF KARNATAKA	April 7, 2020
LATE LAXMAN LAKKAPPA DURGANNAVAR Vs. LATE DONKAPPA FAKIRAPPA DURAGANNAVAR	March 12, 2020
LATHA Vs. STATE OF KARNATAKA	September 15, 2020
LATHAMMA Vs. MAHANTHESHA	November 3, 2020
LATHESH Vs. STATE BY HIRIYADKA	September 11, 2020
LAXMAMMA Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT	June 18, 2020
LAXMAN MALLAPPA PATIL Vs. STATE OF KARNATAKA	September 3, 2020
LAXMAVVA Vs. DUNDAPPA	September 21, 2020
LAXMAVVA Vs. STATE OF KARNATAKA	June 26, 2020
LAXMI Vs. ROSHANNA DHANIYALA	June 9, 2020
LAXMI CIVIL ENGINEERING SERVICE PVT. LTD Vs. ADDITIONAL CHIEF SECRETARY	June 12, 2020
LAXMIBAI Vs. CHANABASAPPA	November 9, 2020
LAXMIPRASAD S/O.SURESH REVENKAR Vs. STATE OF KARNATAKA	August 20, 2020
LAXUMAN BABU RATHOD Vs. STATE THROUGH EXCISE POLICE STATION	January 2, 2020
LEELA Vs. RAMA AMMA	February 25, 2020
LEELABAI Vs. SAROJA SURESH SALUNKE	March 19, 2020
LEELAVATHI Vs. KARNATAKA STATE	June 8, 2020
LEELAVATHI Vs. STATE OF KARNATAKA	June 26, 2020
LEELAVATHI V Vs. STATE OF KARNATAKA	January 2, 2020
LEGAL EXECUTIVE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHARMILA	November 6, 2020
LEGAL MANAGER ICICI LOMBARD GIC LTD. Vs. PAVITRA S.	August 28, 2020
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. JALAJAKSHI KUNAL P	September 4, 2020
LEGAL MANAGER Vs. ANANTHA PADMANABHA RAO	August 28, 2020
LEGAL MANAGER Vs. LAKSHMAMMA	December 23, 2020
LINGARAJ @ RIMYA Vs. STATE OF KARNATAKA	September 2, 2020
LINGARAJU Vs. STATE OF KARNATAKA	October 7, 2020
LINGAREDDY @ NINGAREDDY Vs. CONCORD CABS	January 3, 2020
LINGASHETTY Vs. SUGAMMA	January 2, 2020
LLOYD Vs. STATE OF KARNATAKA	September 29, 2020
LOKESH Vs. STATE OF KARNATAKA	December 15, 2020
LOKESH Vs. STATE OF KARNATAKA	September 14, 2020
LOKESH @ HAVALI @ LOKI Vs. STATE OF KARNATAKA	January 10, 2020
LOKESH C. Vs. MANAGING DIRECTOR BESCOM	June 22, 2020
LOKESH K.N. Vs. STATE OF KARNATAKA	November 2, 2020
LOKESH M Vs. STATE OF KARNATAKA	May 27, 2020
LOLAMMA Vs. S. CHANDRAKALA	June 23, 2020
LUCAS RODRIGUES Vs. SHANTARAMA PRABHU	June 23, 2020
LUKMAN KHAN Vs. STATE OF KARNATAKA	June 17, 2020
LUMBINI GARDENS LIMITED Vs. STATE OF KARNATAKA	March 4, 2020
LUMBINI GOUTAM Vs. UNDER SECRETARY TO GOVERNOR/CHANCELLOR (UNIVERSITY)	January 31, 2020
M OHAMMADSHARIF Vs. STATE OF KARNATAKA	September 24, 2020
M SHRUTHI Vs. BRANCH MANAGER	July 23, 2020
M. A. RAVEENDRA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO , LTD	June 11, 2020
M. ANITHA Vs. SENIOR SUPERINTENDENT OF POST OFFICES, KOLAR DIVISION AND ORS.	January 31, 2020
M. C PAKEIRA REDDY Vs. NATIONAL INSURANCE CO LTD REGIONAL OFFICE SUBHARAM COMPOUND,NEW DELHI	December 1, 2020
M. C. VIDYASHANKAR Vs. STATE OF KARNATAKA	November 25, 2020
M. GANESH ANCHAN Vs. AJITH KUMAR HEGDE SHANADY	October 8, 2020
M. GANESH ANCHAN Vs. B. VEERAPPA DEVADIGA	September 16, 2020
M. JAYAPPA Vs. STATE OF KARNATAKA	December 21, 2020
M. JAYARAM Vs. S. BASAVARAJ	January 7, 2020
M. K. RAVINDRA Vs. STATE BY LOKAYUKTA POLICE SPECIAL INVESTIGATION TEAM	November 13, 2020
M. KADRIYAPPA AND ORS. Vs. DEPUTY COMMISSIONER, BANGALORE AND ORS.	March 6, 2020
M. KRISHNA Vs. DIYANATH AHMED	September 15, 2020
M. KRISHNA MUKRI Vs. SYNDICATE BANK, UDUPI DISTRICT	January 6, 2020
M. KRISHNA MUKRI Vs. SYNDICATE BANK,	January 6, 2020
M. KRISHNAPPA Vs. MENASAMMA	October 23, 2020
M. LAKSHMAMMA Vs. M.NAGARAJU	July 14, 2020
M. LATHA Vs. STATE OF KARNATAKA	October 14, 2020
M. LATHA Vs. KRISHNAREDDY	January 6, 2020
M. LINGAIAH Vs. DEPUTY COMMISSIONER	September 15, 2020
M. N. CHINNAIAH Vs. STATE OF KARNATAKA	December 15, 2020
M. N. MURUGESH Vs. STATE BY RURAL POLICE STATION	November 3, 2020
M. N. SREEKANTHAIAH Vs. STATE OF KARNATAKA	December 8, 2020
M. NAGARAJAPPA Vs. STATE	March 17, 2020
M. NARAYANASWAMY Vs. M. NARAYANAPPA	December 9, 2020
M. P. NATARAJU Vs. STATE OF KARNATAKA	January 13, 2020
M. PUTTAIAH AND ORS. Vs. Y.M. SHINGAPPAIAH	November 13, 2020
M. RAGHU Vs. STATE OF KARNATAKA	December 17, 2020
M. RAVI Vs. STATE BY VISHWANATHAPURA P.S.	September 3, 2020
M. SAMPOORNA Vs. STATE OF KARNATAKA	June 12, 2020
M. SANTHOSH KUMAR Vs. PRABHAKARAN N.S.	August 28, 2020
M. SHIVAKUMAR Vs. DAYAVATHI	February 12, 2020
M. SUMAN Vs. KARNATAKA STATE SERVICES COMMISSION	July 8, 2020
M. SURESH Vs. MAHADEVAMMA	October 23, 2020
M. SWARNA Vs. STATE OF KARNATAKA	January 8, 2020
M. VENUGOPAL Vs. STATE OF KARNATAKA AND ORS.	February 13, 2020
M. VIJAY Vs. V.S. SURENDER	January 16, 2020
M.A. DHAVALESHWAR Vs. STATE OF KARNATAKA	August 10, 2020
M.A. IRFAN AHMED Vs. STATE OF KARNATAKA	July 22, 2020
M.A.MURTHY Vs. KARNATAKA STATE FINANCIAL CORPORATION	February 28, 2020
M.B. ADINARAYANA, Vs. STATE OF KARNATAKA	January 4, 2020
M.B. CHANDRASHEKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	November 10, 2020
M.B. HEMASHANKAR Vs. STATE OF KARNATAKA AND ORS.	July 3, 2020
M.B. SIDDALINGASWAMY Vs. THE STATE OF KARNATAKA AND ORS.	November 23, 2020
M.BABANNA Vs. STATE OF KARNATAKA	November 27, 2020
M.C.MANJUNATHA Vs. STATE BY LOKAYUKTHA POLICE	January 13, 2020
M.C.SUBRAMANIAM REDDY Vs. KARNATAKA RURAL INFRASTRUCTURE	June 29, 2020
M.D.HIFZULLA Vs. STATE OF KARNATAKA	November 12, 2020
M.GADDE GOWDA Vs. SUDHAKAR SHASTRY	January 16, 2020
M.J.MALLIKARJUNASWAMY Vs. CHIEF EXECUTIVE OFFICER	October 6, 2020
M.JAYARAM SHETTY Vs. DEPUTY COMMISSIONER	January 17, 2020
M.M.ABDUL KAREEM Vs. STATE OF KARNATAKA	June 5, 2020
M.MAHESH Vs. STATE OF KARNATAKA	November 4, 2020
M.N.MURTHY Vs. STATE OF KARNATAKA	December 2, 2020
M.P. KRISHNAPPA Vs. STATE OF KARNATAKA	September 24, 2020
M.P. MOOSSA AND ORS. Vs. S. NARAYANA SA AND ORS.	March 6, 2020
M.P. VIJAYAKUMAR Vs. G.B. PRAKASH	February 25, 2020
M.R. VADDAR Vs. STATE OF KARNATAKA	December 11, 2020
M.R.BHAT Vs. INDIA AWAKE FOR TRANSPARENCY	May 15, 2020
M.R.GANGADHAR Vs. G.MALLIKA	December 9, 2020
M.R.MUNIYAPPA Vs. STATE OF KARNATAKA	November 11, 2020
M.RAMAIAH Vs. DEPUTY COMMISSIONER	September 18, 2020
M.RANJAN KUMAR Vs. V.C.BHARATH KUMAR	November 6, 2020
M.S. MEGHDOOT LOGISTICS Vs. COMMERCIAL TAX OFFICER	December 21, 2020
M.S. NIRANJAN BABU Vs. STATE OF KARNATAKA AND ORS.	December 15, 2020
M.S. PRABHAKAR Vs. RAJASHEKAR R	June 17, 2020
M.S. RAMCHANDRA Vs. SAMPTHU LAKSHMI	March 2, 2020
M.S.ARDHANARI Vs. K.C.SUBBA REDDY	January 30, 2020
M.S.MANJULA Vs. CHANDRAMMA	December 7, 2020
M.S.MARKETING Vs. T.VENKATESH	September 10, 2020
M.SHARADA Vs. IMMANUEL KARIAPPA	April 28, 2020
M.SRINIVAS Vs. STATE OF KARNATAKA	June 8, 2020
M.V.AMARANATH, I.F.S. Vs. STATE OF KARNATAKA	September 8, 2020
M.V.NAGARATHNA Vs. BASAVARAJ A.R.	October 14, 2020
M/S. CHAITHANYA GEO SURVEYS Vs. STATE OF KARNATAKA	December 9, 2020
M/S. G.T.B. ENTERPRISES Vs. STATE OF KARNATAKA	November 23, 2020
M/S. GANESH SHANKAR ENVIRONMENTAL SOLUTIONS Vs. THE STATE OF KARNATAKA	February 20, 2020
M/S. MONARCH Vs. INCOME TAX OFFICER	March 4, 2020
MACHAMADAKASHI Vs. STATE	December 21, 2020
MADAN L. Vs. STATE OF KARNATAKA	August 27, 2020
MADAN MOHAN C. Vs. RAVICHANDRA NAIK	March 10, 2020
MADAN RAM Vs. STATE	July 16, 2020
MADHU Vs. STATE OF KARNATAKA	November 20, 2020
MADHU Vs. STATE OF KARNATAKA	November 26, 2020
MADHU Vs. STATE OF KARNATAKA	June 3, 2020
MADHU S/O. RAJAPPA Vs. STATE OF KARNATAKA	June 2, 2020
MADHUKUMAR @ MARIBOND Vs. STATE OF KARNATAKA	August 11, 2020
MADHURA BAI Vs. STATE OF KARNATAKA	August 18, 2020
MADHUSUDHAN Vs. STATE OF KARNATAKA	July 15, 2020
MADIVALAYYA HIREMATH Vs. STATE OF KARNATAKA	June 4, 2020
MAGESH Vs. STATE OF KARNATAKA	July 24, 2020
MAGOOLA JOHN Vs. STATE OF KARNATAKA	November 26, 2020
MAHABOOB RASHEED Vs. YASODA BAI SUGALI AND ORS.	February 13, 2020
MAHADEV Vs. ANAND	June 10, 2020
MAHADEV Vs. STATE OF KARNATAKA	January 24, 2020
MAHADEV Vs. VIJAY	October 6, 2020
MAHADEV S/O SIDRAI ATAPALAKAR Vs. NWKRTC DIVISIONAL CONTROLLER	September 2, 2020
MAHADEVA N.R Vs. STATE OF KARNATAKA	June 15, 2020
MAHADEVAIAH Vs. MANAGING PARTNER DURGAMBA MOTORS, BANGALORE	July 27, 2020
MAHADEVAMMA Vs. PUTTASUBBAPPA	July 22, 2020
MAHADEVAMMA Vs. S. PRABHAKARA	March 18, 2020
MAHADEVAMMA C.B. Vs. VENKATESHA V.K.	September 4, 2020
MAHADEVAPPA Vs. STATE OF KARNATAKA	July 14, 2020
MAHADEVAPPA Vs. STATE OF KARNATAKA	August 5, 2020
MAHADEVI Vs. STATE OF KARNATAKA	August 5, 2020
MAHADEVI Vs. STATE OF KARNATAKA	July 27, 2020
MAHADEVI Vs. SAMBHAJI	December 2, 2020
MAHADEVI Vs. SHAILENDRA BABAGOUDA PATIL	March 13, 2020
MAHADEVI SHRISHAIL KORE Vs. SHIVAPUTRA RAMAPPA SHIVASHARAN	November 20, 2020
MAHADEVU @ PAPPI S/O LATE NARASAIAH Vs. STATE OF KARNATAKA	July 21, 2020
MAHAJANA EDUCATION SOCIETY(REGD) Vs. STATE OF KARNATAKA	September 16, 2020
MAHALAXMI CONSTRUCTIONS CLASS-I CONTRACTOR Vs. KARNATAKA NEERAVARI NIGAM LTD, BENGALURU	September 3, 2020
MAHALINGA Vs. STATE OF KARNATAKA	September 30, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA	August 20, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA	December 4, 2020
MAHALINGAPPA Vs. STATE OF KARNATAKA	January 28, 2020
MAHAMADA Vs. DIVISIONAL CONTROLLER, KSRTC	September 15, 2020
MAHAMMAD FAROOQ Vs. MAHANTESH P. OLEKAR	January 22, 2020
MAHANTESH Vs. STATE OF KARNATAKA	September 23, 2020
MAHANTESH Vs. STATE OF KARNATAKA	June 5, 2020
MAHANTESH @ MAHANTAYYA Vs. MAILAR HOSUR	June 10, 2020
MAHANTESH AND ORS. Vs. THE STATE OF KARNATAKA	June 8, 2020
MAHANTESH BASAYYA Vs. STATE OF KARNATAKA	August 27, 2020
MAHANTESH VEERAPPA BAGALI Vs. Y. RUPENDRA KUMAR GUPTA	September 1, 2020
MAHANTGOUDA ADIVEPPAGOUDA Vs. STATE OF KARNATAKA	February 17, 2020
MAHANTHESH G. Vs. STATE OF KARNATAKA	July 7, 2020
MAHARUDRA GOUDA Vs. STATE OF KARNATAKA	September 23, 2020
MAHATHRU TECHNOLOGIES Vs. CREATIVE INFOTECH	November 19, 2020
MAHAVEERAN Vs. STATE OF KARNATAKA	April 16, 2020
MAHEEN R.PARMAR Vs. MANSI JAIN	August 19, 2020
MAHESH Vs. KRISHNANAND KAMMATH	September 15, 2020
MAHESH Vs. STATE OF KARNATAKA	December 15, 2020
MAHESH Vs. STATE THROUGH MUDHOL P.S.	August 26, 2020
MAHESH @ MAHESH KUMAR Vs. STATE	July 27, 2020
MAHESH @ MAHESHGOUDA Vs. STATE OF KARNATAKA	June 19, 2020
MAHESH A.B Vs. STATE	June 9, 2020
MAHESH GOWDA N.T Vs. STATE OF KARNATAKA BY	May 28, 2020
MAHESH INVESTMENTS, BANGALORE Vs. ASST COMMISSIONER OF INCOME-TAX, BANGALORE	October 6, 2020
MAHESH J. BILIYE Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH	October 16, 2020
MAHESH M.R. Vs. SAPNA. S	January 21, 2020
MAHESH M.S. Vs. STATE OF KARNATAKA	November 23, 2020
MAHESH M.S. Vs. STATE OF KARNATAKA	December 1, 2020
MAHESH R.V. Vs. STATE OF KARNATAKA	June 26, 2020
MAHESH S/O MALLEGOWDA Vs. BRANCH MANAGER NEW INDIA INSURANCE CO. LTD.	November 3, 2020
MAHESH. K.V. Vs. STATE OF KARNATAKA	June 2, 2020
MAHIBOOB PASHA Vs. STATE	June 25, 2020
MAHINDRA Vs. STATE OF KARNATAKA	June 16, 2020
MAHINDRA MISHRA Vs. M. B. PATIL	October 23, 2020
MAIBUSAB Vs. STATE OF KARNATAKA	September 15, 2020
MAKI RAMESH Vs. STATE OF KARNATAKA	July 1, 2020
MAKUKO CHUKWUKA MUOLOKWO Vs. STATE OF KARNATAKA	July 3, 2020
MALAKARI Vs. TUKARAM DANDAPURE	June 2, 2020
MALAKARI NINGAPPA RAJAPUR Vs. STATE OF KARNATAKA	September 18, 2020
MALATESH Vs. STATE OF KARNATAKA	August 13, 2020
MALATHI Vs. STATE OF KARNATAKA	September 29, 2020
MALATIBAI Vs. SPECIAL LAND ACQUISITION OFFICER	February 20, 2020
MALAVIKA SOLANKI Vs. STATE OF KARNATAKA	September 3, 2020
MALETIRA DHARSHAN CHENAGAPPA Vs. STATE BY VIRAJPET TOWN POLICE STATION	July 8, 2020
MALIK PARVEEZ Vs. STATE	July 15, 2020
MALIKA Vs. MOHAMMED BASHEERULLA	January 10, 2020
MALLAPPA Vs. SHANKRAPPA YALIGAR	June 15, 2020
MALLAPPA Vs. STATE OF KARNATAKA	September 25, 2020
MALLAPPA Vs. STATE OF KARNATAKA	June 9, 2020
MALLAPPA Vs. IRAVVA	January 27, 2020
MALLAPPA Vs. MALLAPPA	June 15, 2020
MALLAPPA Vs. STATE OF KARNATAKA	August 31, 2020
MALLAPPA RAMAPPA NAIK R/O KEMMANKOL Vs. BELGAUM	August 14, 2020
MALLAVVA Vs. YALLAPPA KALLAPPA DEVAKKI	October 1, 2020
MALLAYYA Vs. STATE OF KARNATAKA	April 30, 2020
MALLAYYA TOPI ANJANEYA Vs. STATE OF KARNATAKA	July 13, 2020
MALLESH Vs. STATE BY K.G. HALLI P.S. POLICE STATION	March 5, 2020
MALLESHI Vs. HAFIZA BEGUM	November 6, 2020
MALLIKA Vs. SUSHANTH @ SUSHANTH KAMATH	August 13, 2020
MALLIKA SINGH Vs. MANAGING DIRECTOR , KSRTC DEPT.	July 29, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA	September 18, 2020
MALLIKARJUN Vs. STATE	September 7, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA	June 9, 2020
MALLIKARJUN Vs. STATE OF KARNATAKA	July 22, 2020
MALLIKARJUN Vs. SUNANDA AND ORS.	October 5, 2020
MALLIKARJUN GUNDAPPA MADAGUNAKI Vs. STATE OF KARNATAKA	February 3, 2020
MALLIKARJUN NINGAPPA PUJARI Vs. STATE OF KARNATAKA	August 5, 2020
MALLIKARJUN S/O YALLAPPA JOGANNAVAR Vs. UMESH M. S/O MURTHY K.	February 28, 2020
MALLIKARJUN SHIPPING PVT LTD. Vs. CENTRAL BUREAU OF INVESTIGATION	October 16, 2020
MALLIKARJUNA Vs. STATE OF KARNATAKA	September 30, 2020
MALLIKARJUNA Vs. STATE OF KARNATAKA	November 25, 2020
MALLIKARJUNA A Vs. GOVERNMENT OF INDIA	April 21, 2020
MALLIKARJUNA K. Vs. STATE OF KARNATAKA	August 28, 2020
MALLINATH Vs. STATE OF KARNATAKA	August 5, 2020
MALLKARJUNAGOUDA Vs. SANGAPPA	July 9, 2020
MALLU @ MALLIKARJUN Vs. STATE OF KARNATAKA	August 11, 2020
MALTESH Vs. SUNITA	July 6, 2020
MAMATHA Vs. STATE BY TUMAKURU WOMEN POLICE STATION	March 16, 2020
MANAGEMENT OF GOPAL KRISHNA TEXTILE MILLS PVT. LTD Vs. K. NAGARAJU	June 1, 2020
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. C. PRAKASH	February 25, 2020
MANAGEMENT OF M/S RECIPHARM Vs. G VASANTHKUMR	May 8, 2020
MANAGEMENT OF NWKRTC Vs. FAKIRAPPA	June 10, 2020
MANAGEMENT OF RAMKUMAR MILLS PVT LTD Vs. SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA	February 4, 2020
MANAGER NATIONAL INSURANCE CO., LTD. Vs. HASEENA	August 12, 2020
MANAGER ORIENTAL INSURANCE CO. LTD. Vs. MANJUSHRI	August 17, 2020
MANAGER Vs. KYATHAPPA C	December 9, 2020
MANAGER LEGAL Vs. CHANDRAPPA	June 10, 2020
MANAGER M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. YASHU KUMAR B.V.	November 5, 2020
MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. VANAJAKSHI AND ORS.	March 18, 2020
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, BENGALURU Vs. RANI JHA	October 7, 2020
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MALLAPPA	July 1, 2020
MANAGER, THE NATIONAL INSURANCE CO. LTD. Vs. NAGARAJ B.	January 3, 2020
MANAGING DIRECTOR Vs. HIMMARAYASWAMY G.S.	January 3, 2020
MANAGING DIRECTOR Vs. NATIONAL INSURANCE CO. LTD.	September 28, 2020
MANAGING DIRECTOR BMTC Vs. RANJITH RAI	March 12, 2020
MANAGING DIRECTOR BMTC, SHANTI NAGAR Vs. MUSTAQ AHMED @ MUSTAQ	August 13, 2020
MANAGING DIRECTOR G.R.G.PRIVATE LTD. , BENGALURU Vs. SOWMYA P.S. S/O. LATE SHIVAKUMAR P.M.	November 2, 2020
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BENGALURU CENTRAL OFFICE Vs. PUSHPA	June 23, 2020
MANAGING DIRECTOR NWKRTC - HUBLI Vs. AYUB	October 22, 2020
MANAGING DIRECTOR, KSRTC Vs. B.N. NAGARAJ AND ORS.	October 15, 2020
MANAGING DIRECTOR, NEKSRTC Vs. TIPPANNA	June 1, 2020
MANAGING DIRECTOR, NWKRTC DHARWAD DIVISION Vs. RENUKA	June 23, 2020
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VPM) LTD Vs. NIRMALA	December 4, 2020
MANAPPA Vs. STATE	May 28, 2020
MANAPPA Vs. STATE	June 23, 2020
MANCHAIAH Vs. STATE OF KARNATAKA	August 19, 2020
MANDIRA SARKAR Vs. STATE OF KARNATAKA	April 24, 2020
MANGALA Vs. MUTTAPPA	February 13, 2020
MANGALA Vs. GOVERNMENT OF KARNATAKA	September 30, 2020
MANGALAMMA AND ORS. Vs. JAGJIT SINGH BAJWA AND ORS.	March 5, 2020
MANGALORE CHEMICALS AND FERTILISERS LTD Vs. STATE OF KARNATAKA	November 6, 2020
MANI Vs. STATE	September 2, 2020
MANIK IRAPPA ALAVANI Vs. STATE OF KARNATAKA	July 24, 2020
MANIKYAPPA Vs. UDAYAKUMAR PALANKI	July 6, 2020
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED	February 26, 2020
MANJAPPA Vs. STATE OF KARNATAKA	June 8, 2020
MANJAVVA SHEKAPPA HARIJAN Vs. CHAITRA GURUPADAPPA SHIRUR	November 19, 2020
MANJU K. Vs. STATE OF KARNATAKA	July 16, 2020
MANJULA Vs. ZABIULLA DYAVANKATTE	June 24, 2020
MANJULA Vs. STATE OF KARNATAKA	June 10, 2020
MANJULA Vs. STATE OF KARNATAKA	August 6, 2020
MANJULA Vs. MANAGING DIRECTOR	July 13, 2020
MANJULA Vs. SANTOSH	June 22, 2020
MANJULA Vs. M.C.LATHA	December 4, 2020
MANJULA Vs. STATE OF KARNATAKA	March 9, 2020
MANJULA BAI Vs. STATE	June 5, 2020
MANJULA KUMAR Vs. JANATHA SEVA CO-OPERATIVE BANK LTD.	March 2, 2020
MANJUNATH Vs. CONSERVATION ASSISTANT ARCHAEOLOGICAL SURVEY OF INDIA, BELAGAVI SUB-CIRCLE, BELAGAVI, GOVERNMENT OF INDIA	July 10, 2020
MANJUNATH Vs. STATE OF KARNATAKA	June 24, 2020
MANJUNATH Vs. STATE OF KARNATAKA	July 6, 2020
MANJUNATH Vs. STATE OF KARNATAKA	September 2, 2020
MANJUNATH Vs. STATE OF KARNATAKA	September 7, 2020
MANJUNATH Vs. M H HANUMATH R/O SAGAR	September 8, 2020
MANJUNATH Vs. STATE OF KARNATAKA	September 4, 2020
MANJUNATH Vs. STATE OF KARNATAKA	June 9, 2020
MANJUNATH Vs. STATE OF KARNATAKA	June 17, 2020
MANJUNATH Vs. STATE OF KARNATAKA	August 6, 2020
MANJUNATH Vs. STATE OF KARNATAKA	October 6, 2020
MANJUNATH Vs. STATE	May 27, 2020
MANJUNATH Vs. NINGAPPA HANUMANTAPPA TALAWAR	December 7, 2020
MANJUNATH Vs. STATE OF KARNATAKA	May 22, 2020
MANJUNATH @ SCIENTIST MANJYA Vs. STATE OF KARNATAKA	March 13, 2020
MANJUNATH A. R. Vs. RADHAMMA A. R. RAMAKRISHNAPPA	June 19, 2020
MANJUNATH B.R. Vs. STATE OF KARNATAKA	October 20, 2020
MANJUNATH R. Vs. STATE OF KARNATAKA AND ORS.	November 10, 2020
MANJUNATH SOMAYYA HALLER Vs. STATE OF KARNATAKA	August 12, 2020
MANJUNATH. B.N. Vs. STATE BY KUNIGAL POLICE STATION	September 29, 2020
MANJUNATHA Vs. STATE OF KARNATAKA	March 12, 2020
MANJUNATHA Vs. SINGA REDDY	December 30, 2020
MANJUNATHA Vs. STATE OF KARNATAKA	June 1, 2020
MANJUNATHA Vs. STATE OF KARNATAKA	September 25, 2020
MANJUNATHA Vs. STATE OF KARNATAKA	August 26, 2020
MANJUNATHA Vs. STATE OF KARNATAKA	July 1, 2020
MANJUNATHA E. Vs. STATE OF KARNATAKA	September 23, 2020
MANJUNATHA S. Vs. STATE	December 8, 2020
MANJUNATHA S/O VEERANNA Vs. STATE OF KARNATAKA	February 28, 2020
MANNUR VASUDEVA MAIYA Vs. STATE OF KARNATAKA	March 6, 2020
MANOHAR Vs. STATE OF KARNATAKA	September 15, 2020
MANOHAR A. Vs. STATE OF KARNATAKA	February 6, 2020
MANOHAR TIMMANNA NAIK Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, UTTARA KANNADA	February 20, 2020
MANOJ Vs. STATE OF KARNATAKA	September 22, 2020
MANOJ KUMAR Vs. STATE OF KARNATAKA	November 17, 2020
MANSOOR ALI Vs. STATE OF KARNATAKA	June 9, 2020
MANU Vs. STATE OF KARNATAKA	October 12, 2020
MANU ARKASALI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	February 18, 2020
MANUKUMAR Vs. STATE OF KARNATAKA	January 16, 2020
MAQBUL AHMED Vs. CHANDRASHEKAR	December 10, 2020
MARBLE CENTRE INTERNATIONAL P. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 11, 2020
MARENNA @ MAREPPA Vs. STATE	July 21, 2020
MAREPPA @ JANGLI MAREPPA @ BOYA MAREPPA Vs. DEPOT MANAGER APSRTC BUS BEARING	June 17, 2020
MAREVVA P. VAJJANNAVAR Vs. STATE OF KARNATAKA	September 23, 2020
MARINA ANNETTE RODRIGUES Vs. VIJAYA BANK	August 10, 2020
MARLINGAPPA Vs. STATE	September 15, 2020
MARLINGAPPA S/O BASAVARAJ CHIKKABUDUR Vs. STATE	September 15, 2020
MARTHA SHAILA DSOUZA Vs. UNITED INDIA INSURANCE CO LTD	September 30, 2020
MARUTHI YOGA AND KALA SANGHA Vs. CHAITANYA KRISHNAN	March 17, 2020
MARUTI Vs. STATE OF KARNATAKA	September 16, 2020
MARUTI Vs. STATE OF KARNATAKA	July 28, 2020
MARUTI Vs. STATE OF KARNATAKA	August 18, 2020
MARUTI Vs. HARSHA SHETTY, COMMISSIONER MUNICIPAL CORPORATION VIJAYAPUR	December 1, 2020
MARUTI A/F LAXMAN PATIL Vs. MASANU KRISHNA PATIL	March 3, 2020
MARUTI RAMANNA MAKADWALE Vs. ZAHEEDABEGAUM RAJESAB TENDUR	June 8, 2020
MARY PAUL Vs. STATE OF KARNATAKA	October 12, 2020
MARY W/O ANIL MASCARENHAS Vs. JOHN BERNARD MASCARENHAS BUSINESS	March 5, 2020
MASILA MANI Vs. HINDUSTAN AERONAUTICS LIMITED	September 8, 2020
MASTAN SHAH Vs. STATE OF KARNATAKA THROUGH	May 8, 2020
MASTANSAB Vs. RUSTAM KHAN	June 25, 2020
MASTER BALACHANDAR KRISHNAN Vs. STATE OF KARNATAKA	September 29, 2020
MASTER BHARATH S. Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF KARNATAKA, BENGALURU	November 9, 2020
MAYA HOTELS PVT. LTD. Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL	January 13, 2020
MAYAWWA Vs. SIDDAWWA	January 30, 2020
MAYURA Vs. STATE OF KARNATAKA	January 6, 2020
MEENA R POOJARY Vs. STATE OF KARNATAKA	October 23, 2020
MEENAKSHI Vs. VIJAYA NEMU POOJARY	January 22, 2020
MEERABAI W/O BALARAM TIWARI Vs. AMBRISH	August 25, 2020
MEGHA ENGINEERING AND INFRASTRUCTURES LTD Vs. STATE OF KARNATAKA	May 29, 2020
MEGHAPPA Vs. STATE OF KARNATAKA	May 5, 2020
MEHABOOB Vs. STATE OF KARNATAKA	June 18, 2020
MEHABOOB BASHA Vs. RAZIYA SULTHAN	July 14, 2020
MEHARAJ Vs. STATE	September 3, 2020
MEHBOOB Vs. DEPUTY COMMISSIONER, DHARWAD DISTRICT AND ORS.	January 31, 2020
MEHRUNNISA Vs. DASTAGIR MIYAN	December 7, 2020
MELVIN ISAAC Vs. MICHAEL ISAAC PATRICK	June 10, 2020
MERAJ YUSHA Vs. STATE OF KARNATAKA	November 24, 2020
MERCK LIFE SCIENCE PVT.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 14, 2020
MFAR CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA	January 17, 2020
MICROLABS LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 12(1)	January 8, 2020
MICRON ENGINEERS Vs. ESTATE OFFICER	September 10, 2020
MINDTREE LTD. Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE-12(1),	August 25, 2020
MINOR RAGHAVENDRA Vs. Y. RUPENDRA KUMAR GUPTA	September 1, 2020
MIR LUQMAN MEHDI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE FOR KARNATAKA	June 19, 2020
MITHUNA @ KUNTA MITHUNA Vs. STATE OF KARNATAKA	March 6, 2020
MIVEN MAYFRAN CONVEYORS PVT LTD Vs. COMMISSIONER OF CENTRAL TAX, BENGALURU	November 5, 2020
MOHAMAD ASGAR PASHA Vs. STATE	September 8, 2020
MOHAMED TANVEER Vs. STATE OF KARNATAKA	May 5, 2020
MOHAMMAD AYUB Vs. FOUZIA	October 21, 2020
MOHAMMAD KHAJA Vs. B. NAGARAJ	October 21, 2020
MOHAMMAD NAWSHAD ALI Vs. STATE OF KARNATAKA	October 5, 2020
MOHAMMAD NIAZ RASHID Vs. STATION HOUSE OFFICER, MAGADI ROAD POLICE STATION	January 7, 2020
MOHAMMAD SHAFI Vs. LAXMI N KAMATH D/O NARASIMHA KAMATH	July 28, 2020
MOHAMMED ABDUL REHAMAN Vs. STATE OF KARNATAKA	May 5, 2020
MOHAMMED AKBAR ALI Vs. STATE OF KARNATAKA	March 2, 2020
MOHAMMED ARIF @ LARA Vs. STATE OF KARNATAKA	September 2, 2020
MOHAMMED ARIF JAMEEL Vs. UNION OF INDIA	March 30, 2020
MOHAMMED ARIF SIGDAR Vs. STATE	June 15, 2020
MOHAMMED ATAULLA A. Vs. STATE OF KARNATAKA	October 5, 2020
MOHAMMED ATHAULLA Vs. STATE OF KARNATAKA	August 26, 2020
MOHAMMED AYUB Vs. AYESHA BEGUM	October 14, 2020
MOHAMMED BILALS Vs. STATE OF KARNATAKA	July 10, 2020
MOHAMMED DASTAGIR @DASTU Vs. STATE OF KARNATAKA	April 16, 2020
MOHAMMED GAFOORUR RAHMAN Vs. J.M.ASSOCIATES	August 24, 2020
MOHAMMED IMRAN Vs. STATE	October 13, 2020
MOHAMMED IMRAN Vs. STATE BY RURAL POLICE STATION, BANGALORE	November 10, 2020
MOHAMMED IRFAN Vs. STATE BY KALASIPALYA POLICE STATION	July 20, 2020
MOHAMMED ISMAYIL ZABIULLA Vs. STATE OF KARNATAKA	September 1, 2020
MOHAMMED MUJAHID Vs. STATE OF KARNATAKA	June 16, 2020
MOHAMMED MUJEEB Vs. STATE BY ELECTRONIC CITY PS	May 21, 2020
MOHAMMED MUKTAR ALAM Vs. STATE OF KARNATAKA	August 13, 2020
MOHAMMED MUZAMIL Vs. STATE	February 27, 2020
MOHAMMED OMER ALTAYB HAJAHMED Vs. STATE OF KARNATAKA	June 19, 2020
MOHAMMED RAFIK JAMAKHANA Vs. STATE OF KARNATAKA	January 22, 2020
MOHAMMED RAFIQ SAIKALGAR Vs. STATE OF KARNATAKA	October 1, 2020
MOHAMMED RAFIQUE Vs. STATE	May 27, 2020
MOHAMMED SAFWAN @ DATTA SAFWAN Vs. STATE OF KARNATAKA	August 11, 2020
MOHAMMED SALEEM KOUNMIR Vs. STATE OF KARNATAKA	February 4, 2020
MOHAMMED SAQI Vs. DIRECTORATE OF ENFORCEMENT	September 14, 2020
MOHAMMED SHABEER Vs. STATE	February 20, 2020
MOHAMMED SHAFEEQ SHET Vs. NEW INDIA ASSURANCE CO. LTD.	November 10, 2020
MOHAMMED SHAFI Vs. HARISH AMIN	September 23, 2020
MOHAMMED SHAHID KHALEEL Vs. STATE OF KARNATAKA	July 9, 2020
MOHAMMED SHAREEF Vs. STATE OF KARNATAKA	September 23, 2020
MOHAMMED SHARIFF Vs. STATE OF KARNATAKA	December 16, 2020
MOHAMMED SHARIFF S/O K. ABDUL HAJI Vs. STATE OF KARNATAKA	October 1, 2020
MOHAMMED SHOAIB Vs. STATE OF KARNATAKA	September 29, 2020
MOHAMMED SINAN Vs. STATE OF KARNATAKA	October 1, 2020
MOHAMMED SWALIH Vs. STATE	October 16, 2020
MOHAMMED YAKUB P.N Vs. STATE OF KARNATAKA	November 19, 2020
MOHAMMED YASEEN Vs. D. SURENDRANATH	June 23, 2020
MOHAN Vs. STATE OF KARNATAKA	September 2, 2020
MOHAN Vs. STATE OF KARNATAKA	January 7, 2020
MOHAN @ MOUNESHI Vs. STATE OF KARNATAKA	March 5, 2020
MOHAN DODAMANI Vs. HONOURABLE LOKAYUKTA	June 2, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA	November 2, 2020
MOHAN KUMAR Vs. SYED MOHD ALI	December 23, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA	October 14, 2020
MOHAN KUMAR Vs. STATE BY BANAKAL POLICE	October 22, 2020
MOHAN KUMAR Vs. STATE OF KARNATAKA	August 10, 2020
MOHAN KUMAR N Vs. STATE OF KARNATAKA	June 15, 2020
MOHANCHANDRA V. SHETTY Vs. STATE OF KARNATAKA	March 4, 2020
MOHD FAHAD KHAN Vs. UNION OF INDIA	April 24, 2020
MOHD. ABDUL MOIZ Vs. STATE OF KARNATAKA	January 6, 2020
MOHD. JAFFAR Vs. STATE	August 26, 2020
MOHD. RIYAZ Vs. STATE OF KARNATAKA	August 13, 2020
MOHINI V SHETTY Vs. STATE OF KARNATAKA	June 3, 2020
MOHITH M Vs. STATE BY JAGAJEEVANRAMNAGAR POLICE	August 27, 2020
MOIN S/O ABDUL GAFAR SAB Vs. STATE OF KARNATAKA	February 18, 2020
MOINUDDEEN Vs. STATE OF KARNATAKA	May 19, 2020
MOINUDDIN N. Vs. STATE OF KARNATAKA	April 7, 2020
MOKSHITH Vs. STATE OF KARNATAKA	November 11, 2020
MOMINA MOIDDIN Vs. STATE OF KARNATAKA	March 6, 2020
MONAPPA @ MUTTAPPA Vs. STATE OF KARNATAKA	June 11, 2020
MONARCH Vs. INCOME TAX OFFICER WARD 1(2)(1)	March 4, 2020
MONISH M.C. Vs. STATE OF KARNATAKA	February 14, 2020
MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA	November 3, 2020
MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST (R) Vs. STATE OF KARNATAKA AND ORS.	February 24, 2020
MOULA MOHAMMAD HUSSAIN MANIYAR Vs. STATE OF KARNATAKA	June 22, 2020
MOUNESH Vs. STATE OF KARNATAKA	December 21, 2020
MR S P VENKATESH Vs. CHIEF SECRETARY	September 8, 2020
MR V JAGADISH REDDY Vs. STATE OF KARNATAKA	July 2, 2020
MR. AMBARISH KUMAR S. Vs. STATE OF KARNATAKA	September 3, 2020
MR. JAGADEESHA Vs. STATE OF KARNATAKA	August 10, 2020
MR. JAVEED KHASI MSAB KASAB Vs. STATE OF KARNATAKA	August 18, 2020
MR. MOHAMMED FAIZAL Vs. STATE OF KARNATAKA	September 4, 2020
MR. RAFEEQ AHAMMED KHAN Vs. STATE OF KARNATAKA	August 31, 2020
MR. RAMESH P.A. Vs. NATIONAL INSURANCE CO., LTD.	August 6, 2020
MR. REHMAN ROSHAN BAIG Vs. STATE OF KARNATAKA	November 3, 2020
MR. VEERAPPA BANGERA Vs. ICICI LOMBARD INSURANCE CO. LTD.	August 4, 2020
MR. VIJAYAKUMAR Vs. STATE OF KARNATAKA	August 31, 2020
MR.AVINASH BHEEMA NAIK Vs. STATE OF KARNATAKA	August 7, 2020
MR.JINAPPA ISHWARAPPA GABANNAVAR Vs. STATE	September 7, 2020
MR.SIDDAPPA AMARAPPA SINDANUR Vs. STATE OF KARNATAKA	September 3, 2020
MRS. PRANEETHA Vs. STATE OF KARNATAKA	April 28, 2020
MRUTHUNJAYASWAMY Vs. BAJIE GOWDA	October 21, 2020
MSOURCE INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I	February 20, 2020
MUKESH D.CHOUDHARY Vs. STATE OF KARNATAKA	November 17, 2020
MUKTHIYAR AHAMED Vs. STATE OF KARNATAKA	November 9, 2020
MUKTIYAR AHMAD Vs. STATE OF KARNATAKA	February 11, 2020
MUKUNDA K. G. Vs. STATE	December 1, 2020
MUMTAZ Vs. NATIONAL INSURANCE CO. LTD.	March 6, 2020
MUMTAZ BEGUM Vs. M. BALAJI	September 23, 2020
MUNEERAPPA Vs. GOVERNMENT OF KARNATAKA	January 20, 2020
MUNEES KAVIL PARAMABATH @ MUNEES K.P. Vs. STATE BY INTELLIGENCE OFFICER	January 16, 2020
MUNIAKKAYAMMA Vs. STATE OF KARNATAKA	September 4, 2020
MUNIEERAPPA Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT	February 4, 2020
MUNIKRISHNA Vs. STATE OF KARNATAKA	June 2, 2020
MUNIKRISHNA MURTHY Vs. ABRAHAM	September 29, 2020
MUNIKRISHNAN Vs. STATE OF KARNATAKA	October 23, 2020
MUNIRAJU Vs. RAJA	November 10, 2020
MUNIRAJU Vs. G NAGARAJU	December 2, 2020
MUNIRAJU K. Vs. STATE OF KARNATAKA	November 24, 2020
MUNIRAJU REDDY Vs. STATE OF KARNATAKA	April 13, 2020
MUNIREDDY Vs. N. R. KRISHNA	April 28, 2020
MUNISHAMAPPA Vs. SRI. V.N.NAGARAJU	November 2, 2020
MUNISWAMY Vs. STATE OF KARNATAKA	July 9, 2020
MUNISWAMY K Vs. STATE OF KARNATAKA	July 20, 2020
MUNIVENKATAPPA Vs. STATE OF KARNATAKA	June 24, 2020
MUNIYAMMA AND ORS. Vs. NARAYANA REDDY AND ORS.	January 8, 2020
MUNIYAPPA Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU AND ORS.	February 25, 2020
MUNIYAPPA Vs. STATE OF KARNATAKA	June 18, 2020
MUNIYAPPA Vs. N.NARAYANA	May 15, 2020
MUNIYAPPA AND ORS. Vs. THE DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.	January 21, 2020
MUNSIFFULLA KHAN Vs. STATE BY DOBBASPETE POLICE STATION	September 23, 2020
MURALI MOHAN Vs. M.MOHAN	October 9, 2020
MURALI MOHAN B.N. Vs. S.NAGARAJ	October 23, 2020
MURALI N Vs. STATE OF KARNATAKA	May 22, 2020
MURALIDHAR B.S. Vs. STATE	January 23, 2020
MURALIDHAR RAO Vs. P. NAGESH RAO	November 20, 2020
MUREPPA Vs. STATE	August 4, 2020
MURGEPPA DHARMAGOUDA PATIL Vs. STATE OF KARNATAKA	August 19, 2020
MURTHY H.M Vs. STATE	June 2, 2020
MURTHYBOVI Vs. RANGE FOREST OFFICER, LAKKAVALLI RANGE	February 18, 2020
MURUGA Vs. STATE OF KARNATAKA	October 21, 2020
MURUGESH @ AFSAR Vs. STATE OF KARNATAKA	January 6, 2020
MUSTAKAHAMMED Vs. STATE OF KARNATAKA	August 7, 2020
MUSTAQ AHAMMAD HUSSAIN SHAIK Vs. STATE OF KARNATAKA	October 1, 2020
MUTE GANGAMMA Vs. SIDDA BIRAPPA	July 2, 2020
MUTTAPPA Vs. STATE OF KARNATAKA	July 15, 2020
MUTTAPPA Vs. STATE OF KARNATAKA	October 5, 2020
MUTTEPPA DODDAYALLAPPA ANTARGATTI Vs. ALLAWWA	January 2, 2020
MUTTEVVA SIDDAPPA HIROJI Vs. STATE OF KARNATAKA	July 13, 2020
MYSORE LANCERS MOSQUE Vs. UNION OF INDIA	January 20, 2020
MYSORE URBAN Vs. KAUSALYA DEVI	December 1, 2020
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. KAUSALYA DEVI	December 1, 2020
N. B. SATISH Vs. COMMISSIONER, MYSURU URBAN DEVELOPMENT AUTHORITY	February 5, 2020
N. CHANDRASHEKAR Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	June 16, 2020
N. GANAPATHY Vs. PRARTHANA	September 21, 2020
N. GAYATHRI Vs. STATE OF KARNATAKA	December 8, 2020
N. GIRISH SINGH Vs. PREM KHATRI AND ORS.	April 28, 2020
N. KRISHNAMURTHY Vs. STATE OF KARNATAKA AND ORS.	February 28, 2020
N. KRISHNAPPA Vs. K. KUMAR	November 4, 2020
N. KRISHNAPPA Vs. R. DILIP KUMAR	June 17, 2020
N. LALITHA Vs. NAGARAJU MAJOR	November 24, 2020
N. MURALI KRISHNA Vs. K. NIRMALA	November 26, 2020
N. NAGENDRA PRASAD Vs. C. YASHODA	February 19, 2020
N. PUTTASWAMY Vs. MOHANRAJ PUROHITH	February 12, 2020
N. R. MANU Vs. NEW INDIA ASSURANCE CO LTD	June 26, 2020
N. SHAKUNTALA BAI Vs. R. RAJU AND ORS.	February 13, 2020
N. SHANKARAPPA Vs. K. MUNIRAMAIAH	November 27, 2020
N. SONNEGOWDA Vs. THE STATE OF KARNATAKA AND ORS.	February 12, 2020
N. SUBRAMANI Vs. STATE OF KARNATAKA	July 1, 2020
N.A. HEMAVATHI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	February 5, 2020
N.B. RAVEESHAIAH Vs. STATE OF KARNATAKA AND ORS.	March 18, 2020
N.CHANDRASHEKAR Vs. COMMISSIONER B.B.M.P.	March 3, 2020
N.KRISHNAPPA Vs. S.RAMACHANDRA	September 22, 2020
N.M. RAMESH Vs. STATE OF KARNATAKA AND ORS.	June 4, 2020
N.M.PREMKUMAR Vs. STATE OF KARNATAKA	February 3, 2020
N.M.SHIVASHANKAR Vs. STATE OF KARNATAKA	January 2, 2020
N.M.VENKATESH Vs. KASTURIBHA KANYA VIDYALAYA	June 15, 2020
N.MALLIKARJUNA Vs. T.KRISHNA	August 4, 2020
N.R.NARASIMHA Vs. P.S.SHEKARA	September 22, 2020
N.RAGHAVENDRA MURTHY Vs. STATE OF KARNATAKA	June 19, 2020
N.S. VIJAYKUMAR Vs. C.C.MAHESH	September 22, 2020
N.S.MURALIDHARA Vs. NATIONAL INSURANCE COMPANY LTD.	October 1, 2020
N.T. NAGARAJA Vs. STATE OF KARNATAKA AND ORS.	March 18, 2020
N.V. BABU Vs. M.K. MARATTUKULAM	March 24, 2020
N.V. KUMAR ARADHYA Vs. STATE OF KARNATAKA	November 6, 2020
N.V.SRIDHAR Vs. STATE OF KARNATAKA	November 18, 2020
NAGABHUSHANA Vs. STATE OF KARNATAKA	October 21, 2020
NAGABHUSHANARADHYA Vs. STATE	December 16, 2020
NAGALINGAPPA Vs. STATE OF KARNAATAKA	September 2, 2020
NAGALINGASWAMY H.S Vs. STATE OF KARNATAKA	January 3, 2020
NAGALINGAYYA S/O. SHIVAYYA HANAGODIMAT Vs. SUVARNAMMA W/O. VEERAYYA HANAGODIMAT	September 3, 2020
NAGAMMA Vs. DEVAPPA	February 11, 2020
NAGAMMA SIDDAN SINNUR Vs. STATE OF KARNATAKA	February 12, 2020
NAGANAGOUDA Vs. STATE OF KARNATAKA	July 21, 2020
NAGAPPA Vs. SHANTAMMA	September 7, 2020
NAGAPPA Vs. SUMANGALA @ BASAVANNEMMA	June 10, 2020
NAGAPPA Vs. STATE OF KARNATAKA	August 10, 2020
NAGAPPA Vs. STATE OF KARNATAKA	July 14, 2020
NAGAPPA Vs. TUKARAM NARAYAN GOUDA	December 7, 2020
NAGAPPA MALLAYYA DORE Vs. STATE OF KARNATAKA	February 10, 2020
NAGAPPA S/O BASAPPA Vs. TOANS SYSTEM LOGISTICS INTERNATIONAL LTD.	September 2, 2020
NAGARAJ Vs. STATE OF KARNATAKA	July 29, 2020
NAGARAJ Vs. COMMISSIONER DEPARTMENT OF EXCISE GOVERNMENT OF KARNATAKA, BENGALURU	November 13, 2020
NAGARAJ Vs. STATE OF KARNATAKA	July 8, 2020
NAGARAJ Vs. KRISHNAGOUDA	January 13, 2020
NAGARAJ Vs. STATE OF KARNATAKA	June 8, 2020
NAGARAJ Vs. STATE OF KARNATAKA	January 24, 2020
NAGARAJ Vs. STATE OF KARNATAKA	September 24, 2020
NAGARAJ B. K. Vs. STATE OF KARNATAKA	November 6, 2020
NAGARAJ B.H Vs. STATE BY HARIHAR TOWN POLICE	May 8, 2020
NAGARAJ MALLESHAPPA Vs. AKBAR ALI DIDAGUR AND ORS.	March 23, 2020
NAGARAJ SHANKAR SHET Vs. ABDUL RASHEED	November 2, 2020
NAGARAJA Vs. STATE OF KARNATAKA	February 12, 2020
NAGARAJA Vs. STATE BY CHINTAMANI P.S.	July 6, 2020
NAGARAJA Vs. STATE OF KARNATAKA	October 14, 2020
NAGARAJU Vs. STATE OF KARNATAKA	August 20, 2020
NAGARAJU Vs. STATE OF KARNATAKA	September 1, 2020
NAGARAJU Vs. STATE OF KARNATAKA	February 26, 2020
NAGARAJU Vs. STATE OF KARNATAKA	June 17, 2020
NAGARAJU AND ORS. Vs. STATE	February 20, 2020
NAGARAMGERE GRAMA PANCHAYATH Vs. STATE OF KARNATAKA	June 29, 2020
NAGARATHNA Vs. M.L. CHETHAN KUMAR AND ORS.	January 29, 2020
NAGARATHNA MURTHY Vs. RAMAKRISHNAPPA	January 3, 2020
NAGARATHNA NIRANJAN Vs. BENGALURU DEVELOPMENT AUTHORITY	June 17, 2020
NAGAVVA Vs. KALLAPPA HIREPPA	September 14, 2020
NAGAWA Vs. YALLAWWA	January 2, 2020
NAGEENA JAN Vs. STATE OF KARNATAKA	August 19, 2020
NAGENDRA Vs. STATE OF KARNATAKA	September 18, 2020
NAGENDRA Vs. ZILLA PANCHAYAT	March 17, 2020
NAGENDRA, ANDANIGOWDA Vs. R. J. RAJEGOWDA JAVAREGOWDA	February 5, 2020
NAGESH Vs. STATE OF KARNATAKA	September 8, 2020
NAGESH ADIVEPPA PATIL Vs. KASHINATH GANAPATI PRABHAVALE	September 29, 2020
NAGESH H.P. Vs. STATE	June 12, 2020
NAGESH KUMAR Vs. STATE	August 17, 2020
NAGESH N Vs. STATE OF KARNATAKA	September 24, 2020
NAGESH S/O KASIRAM MUDAGAL Vs. STATE OF KARNATAKA	February 20, 2020
NAGESHA G Vs. STATE OF KARNATAKA	May 18, 2020
NAGESHA N Vs. STATE OF KARNATAKA	September 21, 2020
NAIKARA HANUMANTHAPPA Vs. STATE BY CIRCLE INSPECTOR OF POLICE	July 6, 2020
NALINA C Vs. STATE OF KARNATAKA	October 6, 2020
NALLA RAJAIAH Vs. STATE OF KARNATAKA BY KONANAKUNTE POLICE STATION	March 5, 2020
NALLAPPA Vs. STATE OF KARNATAKA	June 1, 2020
NAM ESTATES PVT. LTD Vs. INCOME TAX OFFICER	September 7, 2020
NAMADEV KADAPPA NAIK Vs. MAYAPPA KADESHA NAIK	September 30, 2020
NAMAREDDY Vs. BASAVANTAPPA	June 22, 2020
NANCY J Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION LIMITED, BENGALURU	September 30, 2020
NANDA KUMAR Vs. STATE OF KARNATAKA	May 8, 2020
NANDAKUMAR S/O RAMAKRISHNEGOWDA Vs. DHARMENDRA S/O JOGIGOWDA	September 4, 2020
NANDINI MALLAYYA Vs. STATE OF KARNATAKA	February 18, 2020
NANJAMMA Vs. DIVISIONAL CONTROLLER, KSRTC	November 4, 2020
NANJAMMA Vs. RAJAMMA	January 8, 2020
NANJEGOWDA Vs. SOWBHAGYA	March 16, 2020
NANNEMIYA Vs. STATE OF KARNATAKA	May 8, 2020
NARANDAPPA GOUDA Vs. SHARANGOUDA	December 7, 2020
NARANDRA SINGH THAGUNNA Vs. VIJAYA BANK	December 1, 2020
NARAPATHKUMAR Vs. THE STATE OF KARNATAKA	January 24, 2020
NARASAMMA Vs. MAGMA HDI GEN. INS. CO. LTD	February 28, 2020
NARASAPPA MAREPPA YARRA Vs. STATE THROUGH SAIDAPUR P.S.	February 11, 2020
NARASIMHA MURTHY Vs. CHANDRAMANI	May 18, 2020
NARASIMHA NAYAK Vs. KOUNISH NAIDU	September 18, 2020
NARASIMHAMURTHY Vs. STATE OF KARNATAKA	September 22, 2020
NARASIMHAMURTHY L.V. Vs. STATE OF KARNATAKA	July 9, 2020
NARASIMHAMURTHY L.V. Vs. STATE OF KARNATAKA	September 22, 2020
NARASIMHARAO Vs. STATE OF KARNATAKA	July 24, 2020
NARASIMHASWAMY Vs. STATE OF KARNATAKA	August 5, 2020
NARAYAN Vs. STATE OF KARNATAKA	March 11, 2020
NARAYAN Vs. VENKATRAMAN	December 2, 2020
NARAYAN DAJI ULVEKAR KIRA AJJA HARIKANTRA SINCE DECEASED BY HIS LR Vs. EKANATH MALLAPPA SHETTY	September 30, 2020
NARAYAN S/O GANESH BABLE @ KAMATI Vs. STATE OF KARNATAKA	March 11, 2020
NARAYANA KALKURA Vs. THOMAS RODRIGUES	December 23, 2020
NARAYANA MANJUNATHA MOGER Vs. TRANSPORTATION CORPORATION OF INDIA LTD.	August 27, 2020
NARAYANA S. G. Vs. STATE OF KARNATAKA	February 3, 2020
NARAYANA SWAMY Vs. K.T.RAJASHEKAR	January 20, 2020
NARAYANA SWAMY D.M. Vs. STATE OF KARNATAKA	October 6, 2020
NARAYANA SWAMY.D.M. Vs. STATE OF KARNATAKA	August 25, 2020
NARAYANAMMA Vs. STATE OF KARNATAKA	January 14, 2020
NARAYANAPPA Vs. DEPUTY COMMISSIONER	September 18, 2020
NARAYANAPPA Vs. STATE OF KARNATAKA	June 4, 2020
NARAYANAPPA Vs. N.C. RAJANNA	March 17, 2020
NARAYANASWAMY Vs. STATE OF KARNATAKA	August 31, 2020
NARAYANASWAMY Vs. STATE OF KARNATAKA	August 26, 2020
NARENDRA @ NARU Vs. STATE OF KARNATAKA	March 5, 2020
NARENDRA BABU Vs. STATE OF KARNATAKA	August 12, 2020
NASARULLA KHAN Vs. STATE OF KARNATAKA	June 2, 2020
NASEEMUNNNISA Vs. AUTHORIZED OFFICER	June 12, 2020
NASIR ALIAS NASIR ULLA KHAN Vs. STATE OF KARNATAKA	July 15, 2020
NASRULLA Vs. ICICI LAMBARD GENERAL	June 18, 2020
NATARAJ @ SIDDA Vs. STATE OF KARNATAKA	August 24, 2020
NATARAJU Vs. STATE BY CHELUR POLICE	April 21, 2020
NATIONAL INSURANCE CO LTD Vs. LAXMI	June 25, 2020
NATIONAL INSURANCE CO. LTD Vs. RANJITHA RAVI	September 22, 2020
NATIONAL INSURANCE CO. LTD. Vs. IMRAN KHAN	September 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHIVAPRABHA JAYAPRAKASH SHETTY	February 19, 2020
NATIONAL INSURANCE CO. LTD. Vs. MADHAVA GOWDA	February 3, 2020
NATIONAL INSURANCE CO. LTD. Vs. HASEENA	August 12, 2020
NATIONAL INSURANCE CO. LTD. Vs. NAZEER SAB AND ORS.	November 26, 2020
NATIONAL INSURANCE CO. LTD. Vs. SATISH S/O BALAKRISHNA SHETTY	September 25, 2020
NATIONAL INSURANCE CO. LTD. Vs. K. M. HOLI BASAYYA	June 15, 2020
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NINGAMMA AND ORS.	October 21, 2020
NATIONAL INSURANCE CO. LTD., Vs. J.DON BOSCO	September 18, 2020
NATIONAL INSURANCE CO.LTD Vs. JESUDAS C.P	December 8, 2020
NATIONAL INSURANCE CO.LTD Vs. T.RAMANA REDDY	December 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. BASAVARAJ	June 26, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. MALLAYYA	June 22, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. PUTTAREDDY	June 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. KSRTC	December 23, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. K. VEMANNA	November 5, 2020
NATIONAL INSURANCE COMPANY LTD Vs. DATTATAREYA T R	December 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHMA H.R.	November 2, 2020
NAUSHAD AMIR ALI BILGI Vs. STATE OF KARNATAKA	June 19, 2020
NAVEED SULAIMAN Vs. INTELLIGENCE OFFICER	June 8, 2020
NAVEEN Vs. SURESH	November 12, 2020
NAVEEN Vs. STATE OF KARNATAKA	October 1, 2020
NAVEEN @ NAVEENKUMAR Vs. STATE	January 30, 2020
NAVEEN AHAMED Vs. B.C.NANDA	March 20, 2020
NAVEEN KUMAR Vs. STATE OF KARNATAKA	January 22, 2020
NAVEEN KUMAR Vs. STATE OF KARNATAKA	October 12, 2020
NAVEEN KUMAR K. @ NAVEEN @ BIKLA Vs. STATE OF KARNATAKA	June 2, 2020
NAVEEN P. Vs. STATE OF KARNATAKA	October 14, 2020
NAVEEN. G Vs. STATE OF KARNATAKA	June 15, 2020
NAVEEN.N. Vs. STATE OF KARNATAKA	November 12, 2020
NAVEENKUMAR K Vs. STATE OF KARNATAKA	March 3, 2020
NAVIN Vs. STATE OF KARNATAKA	August 27, 2020
NAVIN JOLLY Vs. INCOME-TAX OFFICER	June 18, 2020
NAVIN KABBER Vs. STATE OF KARNATAKA	July 17, 2020
NAZEER AHMED Vs. B.M.MUNIRAJU	December 4, 2020
NAZIRKHAN MACHINGAL Vs. STATE OF KARNATAKA	January 24, 2020
NEELAMMA Vs. STATE OF KARNATAKA	September 21, 2020
NEELAMMA Vs. STATE OF KARNATAKA	January 3, 2020
NEELAVVA Vs. SHANKARAPPA SANGAPPA GARWAD	July 14, 2020
NEELAVVA Vs. STATE OF KARNATAKA AND ORS.	January 30, 2020
NEELAWWA Vs. SEKHARAYYA MALLAYYA BARDUR	June 12, 2020
NEELESH MEHTA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	August 10, 2020
NEMICHAND Vs. TUMKUR GRAIN MERCHANTS CO - OPERATIVE BANK LTD	June 18, 2020
NEMINATH S/O BHIMAPPA GEJJI Vs. STATE OF KARNATAKA	February 12, 2020
NERALUR MILK PRODUCERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA	June 5, 2020
NETWORTH STOCK BROKING LIMITED Vs. SHANTHALA	November 23, 2020
NEW INDIA ASSURANCE CO LTD Vs. RAJU	November 23, 2020
NEW INDIA ASSURANCE CO LTD Vs. SEVANTA	June 25, 2020
NEW INDIA ASSURANCE CO LTD Vs. KRISHNAPPA SINCE DEAD	June 23, 2020
NEW INDIA ASSURANCE CO. LTD Vs. T.G.HEGDE	October 6, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. B. S. JAMUNA	June 18, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MADHU	June 16, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. GIRIJA	September 15, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA	June 22, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. B. RAVI RAJ SHETTY	June 19, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. C.VENU	August 6, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. PRADEEP C.J.	June 18, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. BASAVARAJU G.S.	February 14, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. GURUNATHAPPA	December 1, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. YALLAVVA	May 12, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTHAMMA	September 21, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VEENA SINHA @ VINA SINHA, WIFE OF KRISHNA MOHAN	December 2, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAHAJI DATTATRYA @ DATTU DESAI	December 2, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALIGOWDA	June 19, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. WAHID ALI MOHAMMED ASHAM AND ORS.	August 18, 2020
NEXGEN EDUCATION TRUST Vs. STATE OF KARNATAKA	October 21, 2020
NIDA KHANUM Vs. STATE OF KARNATAKA	September 18, 2020
NIJALINGAPPA RAMAPPA GOKAVI Vs. RAMAPPA SHETEPPA GOKAVI	August 5, 2020
NILANJAN BHATTACHARYA Vs. STATION HOUSE OFFICER	April 7, 2020
NINGAMMA W/O HANUMANT Vs. HANUMANTI W/O YANKAPPA	June 5, 2020
NINGAPPA Vs. STATE OF KARNATAKA	August 5, 2020
NINGAPPA Vs. STATE OF KARNATAKA	July 16, 2020
NINGAPPA Vs. STATE OF KARNATAKA	June 25, 2020
NINGAPPA Vs. STATE	August 13, 2020
NINGAPPA Vs. RAMACHANDRA	December 18, 2020
NINGAPPA Vs. GIDDAPPA	June 9, 2020
NINGAVVA Vs. S.GOVARDHANAN	July 14, 2020
NINGAWWA Vs. FAKKIRAPPA	September 24, 2020
NINGEGOWDA Vs. STATE OF KARNATAKA	January 10, 2020
NIRANJAN H. K. Vs. STATE OF KARNATAKA	October 29, 2020
NIRMALA Vs. STATE OF KARNATAKA	July 21, 2020
NIRMALA Vs. N. W. K. R. T. C. DIVISIONAL OFFICE, BELAGAVI	July 14, 2020
NISARAHMAD Vs. STATE	July 17, 2020
NISARGALAYA DRUG UNIT PVT LTD Vs. BANK OF BARODA ERSTWHILE VIJAYA BANK, BENGALURU	June 8, 2020
NISHA PRAVEEN PATIL Vs. PRAVEEN MANOHAR PATIL	February 18, 2020
NITEEN PRADHAN Vs. STATE OF KARNATAKA	January 27, 2020
NITESH SHETTY Vs. STATE	July 10, 2020
NITIN KUMAR Vs. STATE	June 19, 2020
NIZAM KHAN Vs. STATE OF KARNATAKA	June 8, 2020
NONSO JOACHIN UDEDIKE Vs. STATE OF KARNATAKA	June 9, 2020
NOOR JAHAN Vs. SANGAPPA	June 23, 2020
NOOR KHAN Vs. STATE	June 2, 2020
NOOR PASHA Vs. STATE OF KARNATAKA	May 5, 2020
NOORJAHAN Vs. ABDUL RAVOOF	October 16, 2020
NOORUALLA SHARIF Vs. STATE OF KARNATAKA	June 4, 2020
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ANZAMMA	February 14, 2020
NOWSHAD M.R. Vs. STATE OF KARNATAKA	June 15, 2020
NSL SUGARS LIMITED Vs. STATE OF KARNATAKA	July 28, 2020
NUSRAT JAHAN Vs. MANAGING DIRECTOR	June 25, 2020
O. G. SRINIVASAMURTHY Vs. STATE OF KARNATAKA	October 9, 2020
O.C.KRISHNAPPA Vs. STATE OF KARNATAKA	May 29, 2020
O.M.ROOPESH S/O A MANJEGOWDA Vs. UNITED INDIA INSURANCE CO.LTD.	September 4, 2020
OBAMMA Vs. MUKRAM	July 28, 2020
OMKAR SWAMY Vs. STATE OF KARNATAKA	August 5, 2020
ORIENTAL INSURANCE CO LTD Vs. RAJENDRA KUMAR	September 30, 2020
ORIENTAL INSURANCE CO LTD Vs. SIDDAIAH	October 7, 2020
ORIENTAL INSURANCE CO. LTD. Vs. FAKKIRAPPA	June 15, 2020
ORIENTAL INSURANCE CO. LTD. Vs. JAYARAMA SHETTY	February 27, 2020
ORIENTAL INSURANCE CO. LTD. Vs. RAJU	September 8, 2020
ORIENTAL INSURANCE CO.LTD Vs. JAYAMMA	June 16, 2020
ORIENTAL INSURANCE COMPANY Vs. PATHA NAYAKA	September 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. VISHWANATHA	September 15, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. K.M. HARISH KUMAR	June 19, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. J. MOIDIN	November 4, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THAYAMMA	November 2, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJAPPA B P DEAD BY LRS	September 21, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THAMMAIAH	June 19, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. GANGARAJU	June 26, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. LAKSHMI	June 11, 2020
P C RAO Vs. STATE OF KARNATAKA	April 9, 2020
P NARAYANAPPA Vs. MUNIYAMMA	June 3, 2020
P RAJ KIRAN, Vs. STATE OF KARNATAKA	October 15, 2020
P. B. ABDUL HAMEED Vs. STATE OF KARNATAKA	November 2, 2020
P. C. MANJUNATH Vs. STATE OF KARNATAKA INSPECTOR OF POLICE, CBI, BANGALORE	November 13, 2020
P. DINESH Vs. C. MAHADEVAIAH	May 13, 2020
P. K. SOMASHEKAR REDDY Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE	May 8, 2020
P. L. VANAJAKSHI Vs. RASOOL SAB	July 17, 2020
P. MANAS NAIDU Vs. STATE OF KARNATAKA	August 27, 2020
P. MANJUNATH Vs. JAGADISH	May 14, 2020
P. NAMBHIRAJ Vs. STATE OF KARNATAKA	November 6, 2020
P. PRAKASH Vs. STATE OF KARNATAKA	August 13, 2020
P. PRASANNA Vs. STATE OF KARNATAKA THROUGH	May 8, 2020
P. RUDRAMUNI Vs. THE STATE OF KARNATAKA	March 4, 2020
P. V. POORNIMA WIFE OF JAYATEERTHA Vs. STATE OF KARNATAKA	July 29, 2020
P. VENKATESH MURTHY Vs. UNION OF INDIA	July 17, 2020
P.A. LOGANATH AND ORS. Vs. G.K. RAJU AND ORS.	February 24, 2020
P.A. NARASIMHA MURTHY Vs. SHASHI KIRAN	September 18, 2020
P.BHARAT KUMAR Vs. STATE OF KARNATAKA	September 15, 2020
P.C. BHARATHALAKSHMI Vs. RANGASWAMY	November 4, 2020
P.GURUSWAMY Vs. S.RAJU	September 15, 2020
P.H.HONNAPPA Vs. JAYAMMA	January 21, 2020
P.JAGADEESHA Vs. STATE OF KARNATAKA	August 6, 2020
P.KRISHNAVENI Vs. SAMPATH RAJ	January 27, 2020
P.NARASIMHAIAH Vs. G.D.MUTTURAJU	September 28, 2020
P.NIRMALA Vs. STATE OF KARNATAKA	May 5, 2020
P.P.UPADHYA Vs. STATE OF KARNATAKA	January 28, 2020
P.R.SUBASH Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	October 19, 2020
P.S. ARCHANA Vs. MUNAWAR PASHA	February 20, 2020
P.V. LAXMINARAYANA SETTY Vs. STATE OF KARNATAKA	January 3, 2020
PADMA Vs. STATE OF KARNATAKA	October 8, 2020
PADMAMMA Vs. MUNIYAMMA	July 3, 2020
PADMAMMA Vs. STATE	January 22, 2020
PADMASHEKAR JAIN Vs. STATE OF KARNATAKA	July 14, 2020
PADMAVATHI STONE CRUSHERS Vs. STATE OF KARNATAKA	January 17, 2020
PADMAVATHI W/O S JAGADISH KUMAR Vs. JAYAMMA	May 15, 2020
PADMINI PRODUCTS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU	October 5, 2020
PALAKSHAYYA Vs. CHANNAVEERAYYASWAMY	January 20, 2020
PAMPAPATHI Vs. STATE OF KARNATAKA	December 22, 2020
PANCHAKKASHARYYA Vs. STATE OF KARNATAKA	July 15, 2020
PANCHALINGAIAH Vs. STATE OF KARNATAKA	January 6, 2020
PANDU Vs. STATE OF KARNATAKA	October 1, 2020
PANDURANG Vs. MANAGING DIRECTOR GESCOM, KALABURAGI	October 1, 2020
PANDURANG Vs. RAVI	May 8, 2020
PANDURANGA Vs. STATE OF KARNATAKA	September 15, 2020
PANDURANGA VAIDYA Vs. MARKANDAPPA KUMAR	June 1, 2020
PANKAJ A. PAREKH Vs. STATE	June 29, 2020
PANKAJA Vs. GAJENDRA	December 4, 2020
PAPANNA Vs. MANGALA	October 22, 2020
PARAGON POLYMERS PRODUCTS Vs. KARNATAKA STATE POLLUTION	March 16, 2020
PARAMESH V @ PSRMI Vs. STATE OF KARNATAKA	March 3, 2020
PARAMESHA Vs. STATE OF KARNATAKA	December 11, 2020
PARAMESHWAR NAIK P.T. Vs. STATE OF KARNATAKA	September 24, 2020
PARASAPPA HALAGI Vs. STATE BY HAVERI RURAL POLICE, HAVERI,	July 3, 2020
PARASHRAM HANMANT PAKHARE Vs. SHARADA	June 19, 2020
PARASHURAM Vs. PUSHPA VIJAYA	July 29, 2020
PARASHURAM Vs. STATE OF KARNATAKA	January 30, 2020
PARASHURAM GAVADU PATIL Vs. AHEMAD SULEMAN SHAIKH	July 13, 2020
PARASHURAM MOHAN PAWAR R/O KALLAMMANAGAR Vs. STATE OF KARNATAKA	September 28, 2020
PARAVVA Vs. MAHANTESH	September 18, 2020
PARAVVA @ PARVATI Vs. STATE OF KARNATAKA	August 27, 2020
PARIMALA Vs. STATE OF KARNATAKA	August 25, 2020
PARTH INFRAPROMOTOR LLP Vs. MAVERICK PROPERTY INVESTMENTS PVT.LTD.	January 17, 2020
PARUSHRAM Vs. HANAMAPPA KALLAPPA KURTKOTI	September 3, 2020
PARUSHURAM Vs. DEPUTY COMMISSIONER AND CHAIRMAN, DISTRICT CASTE VERIFICATION COMMITTEE, DHARWAD	September 14, 2020
PARUTAPPA Vs. SANKAPPA	February 3, 2020
PARUTAPPA MAHADEVAPPA DODAMANI Vs. BASAPPA	June 24, 2020
PARVATAMMA Vs. DEPUTY COMMISSIONER OF EXCISE BELLARY	November 2, 2020
PARVATHAMMA Vs. KAMALAKSHI.G	June 12, 2020
PARVATHAMMA Vs. ASHOK KUMAR N.	June 26, 2020
PARVATHAMMA ALIAS PARVATHAKKA Vs. STATE OF KARN ATAKA	May 5, 2020
PARVATI Vs. ANIL	June 30, 2020
PARVEEN TAJ Vs. STATE OF KARNATAKA	January 8, 2020
PARWATI Vs. BELAGAVI	June 22, 2020
PATI HANAMANT GANGAREDDI Vs. STATE BANK OF INDIA	November 19, 2020
PAVADEPPA Vs. STATE OF KARNATAKA	July 23, 2020
PAVAN NAGARZI Vs. V. NEHRU REDDY	August 13, 2020
PAVAN RAMESH KUDALKAR Vs. STATE OF KARNATAKA	August 18, 2020
PAVITHRA Vs. STATE OF KARNATAKA	June 23, 2020
PAVITRA Vs. STATE OF KARNATAKA	August 19, 2020
PEDDAPPAIAH Vs. GOPALAPPA	September 23, 2020
PEERAPPA Vs. STATE OF KARNATAKA	August 19, 2020
PENTIUM CONSTRUCTION PRIVATE LIMITED Vs. INCOME TAX OFFICER	July 20, 2020
PEOPLES UNITY FOR CIVIL LIBERTIES Vs. STATE OF KARNATAKA	April 21, 2020
PEP HOSPITALITY AND SERVICES Vs. BANGALORE METRO RAIL CORPORATION LTD. AND ORS.	January 3, 2020
PHILIP STEPHEN Vs. STATE OF KARNATAKA	September 2, 2020
PIERIAN SERVICES PVT. LTD. Vs. DESIGNATED COMMITTEE, SABKA VISHWAS (LEGACY DISPUTE RESOLUTION) SCHEME	December 21, 2020
PILLAVENKATESHAPPA Vs. STATE OF KARNATAKA	December 1, 2020
PIYUSH SONI Vs. STATE OF KARNATAKA	November 12, 2020
POOJA Vs. STATE OF KARNATAKA	October 16, 2020
POOJARI SURESHA Vs. STATE OF KARNATAKA	November 9, 2020
POONAM ANAND KISHORE VACHHANI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	June 17, 2020
POORNIMA Vs. B.M. RAMASWAMY	February 3, 2020
POOVANI GOWDA Vs. G BHARATI	February 5, 2020
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. JEANS KNIT PVT. LTD.	October 19, 2020
PR. COMMISSIONER OF INCOME TAX, CENTRAL AND ORS. Vs. RANJAN PAI	December 15, 2020
PR. COMMISSIONER OF INCOME TAX-6, BANGLORE AND ORS. Vs. SUBEX TECHNOLOGIES LTD.	December 21, 2020
PR. COMMISSIONER OF INCOME TAX-III Vs. WIPRO LIMITED	November 30, 2020
PRABHA M.P. Vs. MOHAMMED ISMAIL (DRIVER)	September 4, 2020
PRABHAKAR H J Vs. STATE OF KARNATAKA	June 16, 2020
PRABHAKAR K.A. Vs. STATE	December 10, 2020
PRABHU Vs. STATE OF KARNATAKA	November 18, 2020
PRABHU Vs. STATE OF KARNATAKA	May 5, 2020
PRABHU JAYARAJ S.G Vs. STATE OF KARNATAKA	April 28, 2020
PRABHU NAIKA Vs. SHOBHA AND ORS.	October 15, 2020
PRABHU S/O. NILAKANTHAYYA TATTIMATH Vs. STATE OF KARNATAKA	September 22, 2020
PRADEEP Vs. STATE OF KARNATAKA	November 17, 2020
PRADEEP HIREMATH Vs. STATE OF KARNATAKA	January 17, 2020
PRADEEP KUMAR GRANDSON OF NARAYANAIAH Vs. COMMISSIONER HINDU RELIGIOUS INSTITUIONS AND CHARITABLE ENDOWMENTS	June 16, 2020
PRADEEP R. Vs. STATE OF KARNATAKA	September 16, 2020
PRADEEP S. WODEYAR Vs. STATE OF KARNATAKA	November 12, 2020
PRAHALADAS GOYAL SINCE DECEASED BY HIS LEGAL HEIR PRASHANT GOYAL Vs. ANAND	September 30, 2020
PRAJWAL ASHRAM TRUST Vs. REGIONAL DIRECTOR/ADDITIONAL COMMISSIONER, REGIONAL OFFICE (KARNATAKA), EMPLOYEESÂ€™ STATE INSURANCE CORPORATION	August 11, 2020
PRAKASH Vs. SANJAY GURUSIDD KONNURI PATIL	June 24, 2020
PRAKASH Vs. STATE OF KARNATAKA	July 9, 2020
PRAKASH Vs. STATE OF KARANATAKA	October 6, 2020
PRAKASH Vs. KRISHNA	June 3, 2020
PRAKASH Vs. STATE	June 16, 2020
PRAKASH Vs. STATE OF KARNATAKA	July 29, 2020
PRAKASH M Vs. STATE OF KARNATAKA	June 16, 2020
PRAKASH MADIWALAYYA MATHAPATI Vs. STATE OF KARNATAKA	February 14, 2020
PRAKASH RAJ Vs. STATE OF KARNATAKA	September 28, 2020
PRAKASH RAJ WODEYAR Vs. B.R.UMA DEVI	June 10, 2020
PRAKASH RAMDAS KAMAT Vs. INDIA BANK	August 28, 2020
PRAKASH T. SOANS Vs. T. RAGHAVENDRA GOWDA	November 6, 2020
PRAKASHA Vs. STATE OF KARNATAKA	June 19, 2020
PRAMILA BALA BANDEKAR Vs. DIVISIONAL CONTROLLER	July 2, 2020
PRAMILAMMA Vs. ABIRAMI J.	October 1, 2020
PRANAV BAJPE Vs. STATE OF KARNATAKA	December 9, 2020
PRANEETHA Vs. STATE OF KARNATAKA	April 28, 2020
PRANESH Vs. STATE OF KARNATAKA	April 16, 2020
PRASAD Vs. STATE OF KARNATAKA	September 7, 2020
PRASAD Vs. STATE	July 13, 2020
PRASAD MALLAPPA GUDAGNAVAR R/O KURBAR GALLI, GOKAK Vs. STATE OF KARNATAKA	September 29, 2020
PRASAD REDDY Vs. THE STATE	March 17, 2020
PRASANNA Vs. STATE OF KARNATAKA	May 21, 2020
PRASANNA Vs. MANAGER BAJAJ ALLIANCE GENERAL INSURANCE CO.LTD	October 8, 2020
PRASANNA GOWDA Vs. STATE OF KARNATAKA	June 24, 2020
PRASANNA KUMAR Vs. STATE OF KARNATAKA	July 10, 2020
PRASANNA KUMAR Vs. SHANTHAMMA	April 16, 2020
PRASANNA KUMAR @ KUMAR Vs. PUTTARAJU	June 23, 2020
PRASANNA KUMAR ALIAS PRASANNA Vs. STATE	September 7, 2020
PRASANNA NAIDU Vs. STATE OF KARNATAKA	January 31, 2020
PRASANNA S. Vs. STATE	February 7, 2020
PRASHANT NAVALAGUNDA Vs. STA TE OF KARNA TAKA	September 22, 2020
PRASHANTH B. G. Vs. STATE OF KARNATAKA	November 4, 2020
PRASHANTH BABAJI Vs. STATE OF KARNATAKA	December 30, 2020
PRASHANTH. S Vs. STATE OF KARNATAKA	August 20, 2020
PRASHANTHA Vs. UNITED INDIA INSURANCE CO. LTD.,	September 16, 2020
PRATHAP B. Vs. COMMISSIONER BRUHATH BENGALURU MAHANAGAR PALIKE	March 17, 2020
PRATHAP K Vs. STATE	June 1, 2020
PRATHAP S/O SHIVARUDREGOWDA Vs. STATE OF KARNATAKA	October 7, 2020
PRAVEEN Vs. STATE OF KARNATAKA	July 3, 2020
PRAVEEN Vs. STATE OF KARNATAKA	July 7, 2020
PRAVEEN Vs. GANAPAT JEDHE	March 18, 2020
PRAVEEN CAPITAL PRIVATE LIMITED Vs. ABDUL KHADER	February 20, 2020
PRAVEEN KUMAR Vs. STATE OF KARNATAKA	November 5, 2020
PRAVEEN RAI Vs. LOKESH POOJARY	January 16, 2020
PRAVEEN S/O LATE PRABHU HADAPADA Vs. STATE OF KARNATAKA	January 8, 2020
PRAVEENA @ ITACHI Vs. STATE OF KARNATAKA	August 27, 2020
PRAVEENKUMAR Vs. STATE OF KARNATAKA	September 21, 2020
PREETHU Vs. STATE OF KARNATAKA	July 13, 2020
PREETI RATHOD S/O TUKARAM RATHOD Vs. STATE OF KARNATAKA	September 4, 2020
PREM SINGH S/O BHIKKU SINGH Vs. STATE OF KARNATAKA	February 28, 2020
PREMA Vs. DIVISIONAL MANAGER,KSRTC	December 1, 2020
PREMA M. Vs. GURURAJ	February 27, 2020
PRESTIGE ESTATES PROJECTS LIMITED Vs. JOINT DIRECTOR OF LAND RECORDS, TOWN PLANNING, SOUTH DIVISION, BENGALURU	October 22, 2020
PRESTIGE ESTATES PROJECTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 23, 2020
PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA	January 22, 2020
PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. REGIONAL COMMISSIONER AND DISTRICT ELECTION OFFICER KARNATAKA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD	December 23, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU Vs. OBULAPURAM MINING COMPANY PVT LIMITED, BALLARI	September 30, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 AND ORS. Vs. SAMSUNG R AND D INSTITUTE BANGALORE PVT. LTD.	November 30, 2020
PRIVATE HOSPITAL & NURSING HOMES ASSOCIATION Vs. SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA	April 13, 2020
PRIYA MUKHARJEE Vs. STATE OF KARNATAKA	November 25, 2020
PROF. K.S.RANGAPPA Vs. STATE OF KARNATAKA	September 15, 2020
PRONAB MOHANTY Vs. CENTRAL BUREAU OF INVESTIGATION	November 4, 2020
PROPERTY INFRA TECH INDIA (P.) LTD. Vs. URMILA RAMESH	July 23, 2020
PUNDALIK MANIK ALAVANI Vs. STATE OF KARNATAKA	July 24, 2020
PUNDALIKA RAYA PRABHU Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE NORTH SUB-DIVISION	March 6, 2020
PUNITHA Vs. STATE BY TURUVEKERE POLICE	September 10, 2020
PUNYASHREE H. Vs. JAYAMMA	October 5, 2020
PURANDARA Vs. HARIPRASAD C.B.	January 14, 2020
PURSHOTTAM SHIVANAND PENAGOND Vs. STATE OF KARNATAKA	August 6, 2020
PUSHPA BANSAL Vs. STATE OF KARNATAKA	August 26, 2020
PUSHPALATHA J Vs. SHRIRAMA GENERAL INSURANCE CO., LTD.	August 20, 2020
PUSHPARAJ MEHATA Vs. STATE OF KARNATAKA	November 17, 2020
PUSHPAVATHI Vs. STATE OF KARNATAKA	June 24, 2020
PUTTAIAH Vs. SUMATHI MAJOR	November 11, 2020
PUTTARAJ T. V Vs. STATE OF KARNATAKA	June 1, 2020
PUTTARAJU Vs. STATE OF KARNATAKA	July 21, 2020
PUTTARAJU B Vs. STATE OF KARNATAKA	August 31, 2020
PUTTASWAMY Vs. STATE	October 16, 2020
PUTTE GOWDA Vs. JAVAREGOWDA	April 16, 2020
QAYYUM T. PATAYAT Vs. CHIEF EXECUTIVE OFFICER	July 21, 2020
R KIRAN KUMAR Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE N R SQUARE, BANGALORE	September 9, 2020
R P JAYAPADMA Vs. COMMISSIONER BRUHATH BENGALURU MAHANAGARA PALIKE, BANGALORE	September 3, 2020
R SRINIVAS Vs. STATE OF KARNATAKA	October 15, 2020
R. ANTHONY JOSEPH Vs. FRANCIS BILLOMANE, PARISH PRIEST, BANGALORE	December 23, 2020
R. BASAVARAJ Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT	November 19, 2020
R. DEVARAJ Vs. STATE OF KARNATAKA	September 2, 2020
R. GAGAN Vs. STATE OF KARNATAKA	June 1, 2020
R. GANESH PRASAD Vs. G. RAVIPRASAD	July 22, 2020
R. HANUMATHA SINGH Vs. STATE OF KARNATAKA	October 23, 2020
R. JYOTHI Vs. M/S.ICICI LOMBARD GEN INSURANCE CO. LTD.	June 19, 2020
R. KESHAVAMURTHY Vs. STATE OF KARNATAKA	December 2, 2020
R. KESHAVAMURTHY Vs. STATE OF KARNATAKA	June 19, 2020
R. KRISHNAMURTHY Vs. STATE OF KARNATAKA	April 28, 2020
R. KRISHNEGOWDA Vs. STATE OF KARNATAKA	October 7, 2020
R. MANIKANTA Vs. MAMATHA	November 17, 2020
R. MURTHY Vs. P.SAGAYAM	June 22, 2020
R. RAJKUMAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU	November 12, 2020
R. RAMAKRISHNA Vs. STATE	July 17, 2020
R. SAMPATH Vs. STATE OF KARNATAKA	November 5, 2020
R. SEBASTIAN Vs. THAN VEER AHMED	February 10, 2020
R. SRINIVAS Vs. STATE OF KARNATAKA	March 11, 2020
R. THEJASVI Vs. SHEELA J.	March 3, 2020
R. VEERAMUTTU Vs. SECRETARY	January 28, 2020
R. VENKATASWAMY REDDY Vs. SHANTHA ABRAHAM	January 27, 2020
R.A.PRADEEP Vs. N.MURARI	June 17, 2020
R.ARUN NAIK Vs. STATE OF KARNATAKA	September 8, 2020
R.C.MANJUNATHA Vs. STATE OF KARNATAKA	January 29, 2020
R.G.GIRIJAMMA Vs. SPECIAL LAND ACQUISITION OFFICER UPPER TUNGA PROJECT SHIMOGA	February 6, 2020
R.K. MRUTHYUNJAYA Vs. STATE OF KARNATAKA	February 25, 2020
R.K.VISHWANATH Vs. STATE OF KARNATAKA	July 17, 2020
R.KRISHNAPPA Vs. STATE OF KARNATAKA	February 28, 2020
R.M.MANJUNATH GOWDA Vs. STATE OF KARNATAKA	August 14, 2020
R.N. SHANMUGAM Vs. STATE OF KARNATAKA	April 13, 2020
R.SHARADA Vs. COMMISSIONER, CITY MUNICIPALITY, RAICHUR	February 12, 2020
R.V.JATTANNA Vs. STATE OF KARNATAKA	January 30, 2020
R.V.NATHAN Vs. A.P.MAHESH	January 8, 2020
RACHITHA J.K. Vs. STATE OF KARNATAKA	February 3, 2020
RADHIKA Vs. ISHWAR	July 10, 2020
RAFEEK Vs. STATE OF KARNATAKA	June 15, 2020
RAFIK KHAN Vs. STATE BY SIRA P S	April 16, 2020
RAGAVENDRA Vs. STATE OF KARNATAKA	June 19, 2020
RAGHAVA Vs. STATE OF KARNATAKA	July 14, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA	July 23, 2020
RAGHAVENDRA Vs. THARA S SHENOY	October 1, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA	June 29, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA	September 30, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA	October 14, 2020
RAGHAVENDRA Vs. STATE OF KARNATAKA	December 1, 2020
RAGHAVENDRA ACHAR Vs. SUDEER SHETTY	June 23, 2020
RAGHAVENDRA R. Vs. KHAJA MEHABOOB SAB	January 24, 2020
RAGHAVENDRA S/O.DEVENDRAPPA PUJAR Vs. STATE OF KARNATAKA	August 20, 2020
RAGHU Vs. STATE OF KARNATAKA	March 13, 2020
RAGHU KUMAR Vs. GANGAMMA	July 27, 2020
RAGHU M.C. ANKUGOWDA Vs. SOMASHEKAR AND ORS.	October 12, 2020
RAGHUPATHI Vs. STATE	June 10, 2020
RAGHUPATHY K. Vs. UNITED INDIA INSURANCE COMPANY LTD.	January 10, 2020
RAGHUPATHY@ RAGHAVENDRA Vs. NISHGANTH REDDY MAJOR	July 28, 2020
RAGINI DWIVEDI Vs. STATE OF KARNATAKA	November 3, 2020
RAHAMATHULLA BEIGH Vs. STATE OF KARNATAKA	June 12, 2020
RAHEEM @ GIDDU Vs. STATE	June 22, 2020
RAHEEMA Vs. STATE OF KARNATAKA	June 11, 2020
RAHIMUNNISSA AND ORS. Vs. THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA AND ORS.	March 6, 2020
RAHUL Vs. STATE OF KARNATAKA	June 9, 2020
RAHUL MEHRA @DADDU Vs. STATE OF KARNATAKA	June 25, 2020
RAHUL S SHAH Vs. JINENDRAKUMAR GANDHI	January 16, 2020
RAHUL S/O YALAPPA KALUNA Vs. STATE OF KARANTAKA	September 4, 2020
RAJ KUMAR DHUPAR Vs. STATE OF KARNATAKA	November 12, 2020
RAJA Vs. THE STATE DEPUTY SUPERINTENDENT OF POLICE, HOSPET RURAL SUB DIVISION	January 6, 2020
RAJA Vs. STATE OF KARNATAKA	September 25, 2020
RAJADITHYA SADASIVAN Vs. HIGH COURT OF KARNATAKA	June 26, 2020
RAJAH VIJAYA KUMAR Vs. WG CDR (DR) V G VASISHTA	October 9, 2020
RAJAMMA Vs. STATE OF KARNATAKA	October 8, 2020
RAJANI A. PADIYAR Vs. M.R. LINGARAJU	February 5, 2020
RAJANI P. Vs. B. S. KUMAR	June 18, 2020
RAJANNA Vs. STATE OF KARNATAKA	June 9, 2020
RAJAPPA AND ORS. Vs. THE STATE OF KARNATAKA	October 19, 2020
RAJAPPA S/O ERAPPA Vs. STATE OF KARNATAKA	September 1, 2020
RAJAPURA HOMES PRIVATE LIMITED Vs. Y.R. HARISH	February 28, 2020
RAJARAM Vs. STATE OF KARNATAKA	October 19, 2020
RAJARAM KHANDIGE Vs. RAMESH SANTHANAM	May 18, 2020
RAJARAMEGOWDA Vs. STATE OF KARNATAKA	June 8, 2020
RAJASEKHAR DESAI Vs. DIRECTOR DEPARTMENT OF AGRICULTURE	June 5, 2020
RAJASHEKARA Vs. STATE OF KARNATAKA	February 6, 2020
RAJASHEKHAR Vs. KESARI D/O GURUSIDDAYYA RABAKAVIMATH	September 4, 2020
RAJEEV GIRI Vs. EKTA SINGH	November 5, 2020
RAJEGOWDA Vs. STATE OF KARNATAKA	September 23, 2020
RAJENDRA BANDUJI PATIL Vs. STATE OF KARNATAKA	July 3, 2020
RAJENDRA NAYAK Vs. MANJUNATHA	July 23, 2020
RAJESH Vs. STATE OF KARNATAKA	June 5, 2020
RAJESH Vs. STATE OF KARNATAKA	August 4, 2020
RAJESH Vs. STATE BY CHITRADURGA EXTENSION POLICE STATION	January 14, 2020
RAJESH Vs. STATE	June 15, 2020
RAJESH ASHOK KOUNTE Vs. STATE OF KARNATAKA	November 24, 2020
RAJESH EXPORT LIMITED Vs. RESERVE BANK OF INDIA	July 22, 2020
RAJESH P. Vs. DHANALAKSHMI	December 2, 2020
RAJESH S. Vs. STATE	February 13, 2020
RAJESH S/O MAHESHAPPA Vs. STATE	January 14, 2020
RAJESHA M.P. Vs. STATE BY MANDYA EAST POLICE STATION	November 19, 2020
RAJESHWARI Vs. STATE OF KARNATAKA	March 2, 2020
RAJESHWARI Vs. BHIMASHEPPA	September 4, 2020
RAJESWARI Vs. STATE OF KARNATAKA	November 20, 2020
RAJITH R Vs. STATE OF KARNATAKA	October 19, 2020
RAJIYA SULTHANA Vs. STATE OF KARNATAKA	June 23, 2020
RAJKUMAR Vs. STATE OF KARNATAKA	June 15, 2020
RAJKUMAR Vs. STATE OF KARNATAKA	June 8, 2020
RAJSHEKAR Vs. STATE BY BANAVASI PS SIRSI TALUK, UTTAR KANNADA DISTRICT	November 3, 2020
RAJU Vs. STATE OF KARNATAKA	October 21, 2020
RAJU @ D. SHEKAR Vs. STATE BY AVALAHALLI POLICE	August 31, 2020
RAJU AND ORS. Vs. STATE OF KARNATAKA	September 9, 2020
RAJU BHIMAOPPA BAGEWADI Vs. DODAGOUDA NINGANAGOUDA PATIL	January 6, 2020
RAJU H M Vs. STATE OF KARNATAKA	June 1, 2020
RAJU M. Vs. DEPUTY COMMISSIONER	January 3, 2020
RAJU MANDAL Vs. STATE OF KARNATAKA	October 1, 2020
RAJU PADMANNA KURI Vs. STATE OF KARNATAKA	July 21, 2020
RAJU S/O MALLESH LOKARE Vs. STATE OF KARNATAKA	August 18, 2020
RAJU SINGH Vs. SHARANAPPA	November 11, 2020
RAJU YALLAPPA Vs. STATE OF KARNATAKA	June 24, 2020
RAJYA DHARMA AND ORS. Vs. ADESIGN SOLUTIONS	January 13, 2020
RAKESH Vs. STATE OF KARNATAKA	October 22, 2020
RAKESH B Vs. STATE OF KARNATAKA	June 17, 2020
RAKESH KUMAR Vs. STATE OF KARNATAKA	May 11, 2020
RAKESH ROHITAS YADAV Vs. STATE OF KARNATAKA	November 20, 2020
RAKESH SHETTY Vs. STATE OF KARNATAKA	November 18, 2020
RAKESH SHETTY Vs. STATE OF KARNATAKA	November 5, 2020
RAKSHIT P. Vs. STATE OF KARNATAKA	May 13, 2020
RAKSHITH Vs. STATE	June 29, 2020
RAKSHITH KUMAR Vs. STATE OF KARNATAKA AND ORS.	January 27, 2020
RAM DAS NAIK Vs. STATE OF KARNATAKA	July 3, 2020
RAM RAO KHADAM Vs. STATE OF KARNATAKA	February 19, 2020
RAM TRANSPORT FINANCE COMPANY LTD Vs. BASAVARAJ BUDAPPA KURI	December 8, 2020
RAMA LAXMAN PATIL Vs. STATE OF KARNATAKA	June 22, 2020
RAMA MASTAPPA NAIK Vs. SHARIF ABDUL RAHIMAN	July 7, 2020
RAMACHANDRA Vs. OZONE REALTORS PRIVATE LIMITED	August 11, 2020
RAMACHANDRA Vs. STATE OF KARNATAKA	January 22, 2020
RAMACHANDRA Vs. STATE OF KARNATAKA	December 2, 2020
RAMACHANDRA Vs. BANGALORE DEVELOPMENT	September 18, 2020
RAMADASANAIKA Vs. ROHINI PACKER	November 5, 2020
RAMAIAH Vs. STATE OF KARNATAKA	January 23, 2020
RAMAKRISHNA Vs. THE STATE OF KARNATAKA	June 19, 2020
RAMAKRISHNA Vs. KUTEZABI	July 22, 2020
RAMAKRISHNA Vs. STATE OF KARNATAKA	April 16, 2020
RAMAKRISHNA M. Vs. STATE OF KARNATAKA	March 9, 2020
RAMAKRISHNA.M Vs. STATE OF KARNATAKA	September 1, 2020
RAMAKRISHNAIAH Vs. STATE OF KARNATAKA	June 24, 2020
RAMAKRISHNAPPA REDDY Vs. CHAIRMAN AND MANAGING DIRECTOR, KSRTC, BANGALORE	November 2, 2020
RAMAMURTHY Vs. R. G. PRASHANTH	June 23, 2020
RAMANGOUDA Vs. STATE OF KARNATAKA	May 5, 2020
RAMANGOUDA Vs. STATE OF KARNATAKA	May 22, 2020
RAMANNA Vs. SPECIAL LAND ACQUISITION OFFICER	September 23, 2020
RAMANNA Vs. PRINCIPAL SECRETARY	June 24, 2020
RAMANNA HANAMANT Vs. LAXMAN HANAMANT	July 3, 2020
RAMAPPA Vs. STATE OF KARNATAKA	September 30, 2020
RAMAPPA Vs. STATE OF KARNATAKA	September 22, 2020
RAMAPPA HATTI AND ORS. Vs. UNION OF INDIA AND ORS.	August 12, 2020
RAMCHADRA YALLAPPA PATIL Vs. LAXMI	June 25, 2020
RAMDEV AGENCIES Vs. STATE OF KARNATAKA	September 23, 2020
RAMESH Vs. STATE OF KARNATAKA	November 27, 2020
RAMESH Vs. STATE OF KARNATAKA	September 22, 2020
RAMESH Vs. STATE OF KARNATAKA	June 9, 2020
RAMESH @ LAXMAN Vs. STATE OF KARNATAKA	August 14, 2020
RAMESH @ LAXMAN Vs. STATE OF KARNATAKA	August 4, 2020
RAMESH B. NYAMAGOWDAR AND ORS. Vs. HOSAMANI	December 22, 2020
RAMESH ELECTRICALSC SITARA COMPLEX Vs. UNION OF INDIA	January 14, 2020
RAMESH H. KIRESUR Vs. STATE OF KARNATAKA	September 7, 2020
RAMESH KUMAR K.L. Vs. KEMPANNA	June 24, 2020
RAMESH MADDER Vs. STATE OF KARNATAKA	October 13, 2020
RAMESH MUTTAPPA HONNEK Vs. STATE OF KARNATAKA	February 10, 2020
RAMESH P.A. Vs. NATIONAL INSURANCE CO., LTD.	August 6, 2020
RAMESH REDDY Vs. STATE OF KARNATAKA	January 22, 2020
RAMESH S.P. Vs. M.R. SUNITHA	October 14, 2020
RAMESH S/O GUNDU PAWALE Vs. STATE OF KARNATAKA	August 25, 2020
RAMESH S/O. SHANKRAPPA LAMANI Vs. STATE OF KARNATAKA	February 19, 2020
RAMESH S/O.NINGAPPA BADANAGOD Vs. STATE OF KARNATAKA	February 18, 2020
RAMESH.K Vs. STATE OF KARNATAKA	June 15, 2020
RAMESHA Vs. STATE OF KARNATAKA	September 30, 2020
RAMESHA K @ KADDI RAMESH Vs. STATE OF KARNATAKA	September 4, 2020
RAMKUMAR Vs. STATE OF KARNATAKA	August 26, 2020
RAMSAGAR Vs. RAJESHWARI AND ORS.	February 18, 2020
RAMU Vs. JNANABHARATHI POLICE	October 21, 2020
RAMYA M. R. Vs. ZONAL MANAGER	September 21, 2020
RAMYA VIJETA Vs. DANIEL	February 28, 2020
RANGA REDDY Vs. STATE OF KARNATAKA	August 6, 2020
RANGAIAH Vs. NOORI KHAN	October 12, 2020
RANGAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 25, 2020
RANGAPPA Vs. STATE	August 12, 2020
RANGASWAMY B.M. Vs. SPECIAL LAND ACQUISITION OFFICER	January 10, 2020
RANJANA SURESH PATIL Vs. STATE OF KARNATAKA	May 14, 2020
RANJITA D.S. Vs. MOHAMMED ALI	August 6, 2020
RANJITH R Vs. STATE OF KARNATAKA	September 2, 2020
RAOSAHEB RAMAGOUDA PATIL Vs. DRIVER AND AGRICULTURE	October 1, 2020
RASHMI Vs. PREMA	January 8, 2020
RASHMI Vs. VIKRAM	September 14, 2020
RATHAN Vs. STATE OF KARNATAKA	October 16, 2020
RATHISH Vs. STATE BY KARNATAKA	April 13, 2020
RATHISH.S Vs. MANAGING DIRECTOR	June 18, 2020
RATHNAMMA Vs. STATE OF KARNATAKA	July 22, 2020
RATHNAMMA Vs. VINOD JAMES	September 14, 2020
RATHNAMMA Vs. SHIVAMMA	November 26, 2020
RATHNAMMA Vs. KRISHNAPPA	January 2, 2020
RATHNAMMA Vs. CHANDRAIAH	January 6, 2020
RATNABAI V.ASHRIT Vs. UNION OF INDIA	September 2, 2020
RATNAKAR Vs. PRAKASH MADEVI CHELUVADI REGISTERED OWNER OF TUFAN TRAX, KARWAR	October 5, 2020
RATNAMMA Vs. STATE OF KARNATAKA	August 19, 2020
RATNAMMA BARAMAPPA NAGARA Vs. STATE OF KARNATAKA	August 27, 2020
RATNAPPA SHIVAPPA UPPIN Vs. STATE OF KARNATAKA	October 23, 2020
RATNAVVA Vs. DIVISIONAL CONTROLLER N. W. K. R. T. C., HAVERI	June 9, 2020
RAVI Vs. STATE OF KARNATAKA	August 18, 2020
RAVI Vs. STATE OF KARNATAKA	July 9, 2020
RAVI Vs. STATE BY MELUKOTE POLICE STATION	July 17, 2020
RAVI Vs. STATE OF KARNATAKA	July 1, 2020
RAVI Vs. STATE OF ANEKAL POLICE STATION ANEKAL	August 5, 2020
RAVI Vs. STATE OF KARNATAKA	November 3, 2020
RAVI Vs. A. N. MOGGANNAGOWDA	August 13, 2020
RAVI Vs. STATE BY RURAL POLICE	September 21, 2020
RAVI Vs. A.N. MOGGANNAGOWDA	October 13, 2020
RAVI @ P.RAMAKRISHNA Vs. STATE OF KARNATAKA	June 18, 2020
RAVI AGARWAL Vs. POWER GRID CORPORATION OF INDIA LTD	October 8, 2020
RAVI BHIMAPPA AVARADI Vs. STATE OF KARNATAKA	February 14, 2020
RAVI CHADHA Vs. STATE OF KARNATAKA	May 14, 2020
RAVI KIRAN SECRETARY SUBRAMANYA EDUCATION SOCIETY, BENGALURU Vs. MEENAKSHI	November 9, 2020
RAVI. P. Vs. STATE OF KARNATAKA	May 27, 2020
RAVICHANDRA S Vs. STATE	June 12, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA	May 26, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA BY SURYANAGAR POLICE	March 3, 2020
RAVIKUMAR Vs. ESHWARAPPA	December 11, 2020
RAVIKUMAR Vs. STATE OF KARNATAKA	August 25, 2020
RAVIKUMAR @ KARIYA Vs. STATE	August 19, 2020
RAVIKUMAR S/O ARMUGAM Vs. STATE	March 19, 2020
RAVIKUMARA KANCHANAHALLI Vs. RAMANAGARA DISTRICT ELECTION OFFICER AND THE DEPUTY COMMISSIONER AND ORS.	February 13, 2020
RAVINDRA S/O JAYARAJ Vs. STATE BY J.P.NAGAR P.S.	August 20, 2020
RAVINDRA Vs. STATE OF KARNATAKA	September 2, 2020
RAVINDRA P Vs. STATE OF KARNATAKA	October 21, 2020
RAVINDRA SHIVAJI TARALEKAR Vs. NANDA KHANDERAO GHORAPADE	July 8, 2020
RAVIRAJ S/O DEVADAS Vs. STATE OF KARNATAKA	February 7, 2020
RAY CONSTRUCTIONS LTD. Vs. STATE OF KARNATAKA	March 10, 2020
RAYAJI HOS PITAL Vs. STATE OF KARNATAKA	September 24, 2020
RAYAVVA Vs. FAKIRAPPA SHIRABADAGI	July 6, 2020
RAYAVVA Vs. SIDRAMAVVA	July 6, 2020
REBANNA Vs. STATE OF KARNATAKA	August 12, 2020
REDDEPPA Vs. STATE	September 30, 2020
REENA MURLI JETHMALANI Vs. RENU MOTI LALLA	March 6, 2020
REGIONAL MANAGER Vs. VASANTH S.	September 18, 2020
REGIONAL MANAGER Vs. VENKATARATHNAM	September 7, 2020
REGIONAL MANAGER NATIONAL INSURANCE CO LTD REGIONAL OFFICE Vs. VIDYA KADARI	September 9, 2020
REGIONAL MANAGER NATIONAL INSURANCE COMPANY LIMTED Vs. SATHI @ SATHYA.K.	October 14, 2020
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. SRIDEVI	May 29, 2020
REHMAN ROSHAN BAIG Vs. STATE OF KARNATAKA	November 3, 2020
REKHA Vs. DIVISIONAL CONTROLLER	July 27, 2020
REKHA Vs. DIVISIONAL CONTROLLER	September 3, 2020
REKHA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD	July 23, 2020
REKHA Vs. CHANDRASHEKAR	January 21, 2020
REKHA @ GEETHA Vs. GUDANSAB	July 20, 2020
REKHA AMARLAL Vs. NIKHIL KUMAR GUPTA	January 29, 2020
RELIANCE GEN INS CO. LTD. Vs. CHANDRAKANT S/O JAYAPAL SARAPURE	September 21, 2020
RELIANCE GEN. INS. CO. LTD. Vs. SAROJAMMA	June 10, 2020
RELIANCE GENERAL INS. CO. LTD. Vs. SATHISH S/O VENKATA REDDY	January 3, 2020
RELIANCE GENERAL INSURANCE Vs. ASHA L.	October 12, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAHANTESH	January 29, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANANTHA PADMANABHA RAO	August 28, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. T. GOPAL KRISHNA	March 16, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SAJAN K. AND ORS.	February 3, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED REGIONAL OFFICE Vs. S. RAMYA	November 9, 2020
RELIANCE GIC LTD. Vs. DEVENDRA, S/O DEVEGOWDA	September 7, 2020
RENCY MATHEW Vs. BHARATH KUMAR	June 29, 2020
RENUKA Vs. RAJAPPA ILIGER	June 12, 2020
RENUKA Vs. LAKSHMI	October 14, 2020
RENUKA PRASAD. R Vs. STATE OF KARNATAKA	May 5, 2020
RESHMA SULTANA Vs. STA TE OF KA RNATAKA	September 24, 2020
RESHMABANU Vs. STATE OF KARNATAKA	October 6, 2020
RESHMI DEVI Vs. STATE OF KARNATAKA	August 25, 2020
RESIL CHEMICALS PRIVATE LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	June 4, 2020
RETAIL PRIVATE LIMITED Vs. UNION OF INDIA	September 7, 2020
REVAMMA Vs. STATE OF KARNATAKA	June 8, 2020
REVANASIDDA Vs. STATE	August 4, 2020
REVANNASIDDAIAH Vs. STATE OF KARNATAKA	September 15, 2020
REVANSIDDAPPA Vs. CHIEF ENGINEER	June 1, 2020
REVANSIDDAPPA BASAPPA GUNDALLI Vs. STATE OF KARNATAKA	July 24, 2020
RICHIRD Vs. STATE OF KARNATAKA	September 4, 2020
RIHAN Vs. STATE OF KARNATAKA	May 29, 2020
RIJESH RAVINDRAN Vs. UNION OF INDIA	November 24, 2020
RISHITHA S Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU	September 4, 2020
RITA CHRISTOPHER Vs. STATE OF KARNATAKA	September 30, 2020
RITESH MARUTI DODAMANI Vs. STATE OF KARNATAKA	June 19, 2020
RITHVIK RAMCRISHNA HEGDE Vs. SHIVANI HEGDE	November 17, 2020
RIYA S.NAIR Vs. STATE BY LOKAYUKTHA POLICE	November 13, 2020
RIYAZ Vs. STATE OF KARNATAKA	September 18, 2020
RIZWAN PASHA @ KULLA RIZWAN Vs. STATE OF KARNATAKA	September 16, 2020
ROHIT Vs. STATE OF KARNATAKA	September 30, 2020
ROHIT KIRAN Vs. STATE OF KARNATAKA	December 3, 2020
ROHIT KISHORE Vs. CHAITRA KISHORE	June 15, 2020
ROHITH A S @ JAKI Vs. STATE OF KARNATAKA	September 14, 2020
RONAVVA Vs. STATE OF KARNATAKA	June 23, 2020
ROOPA Vs. STATE OF KARNATAKA	July 8, 2020
ROOPA Vs. H. PRASANNA	January 22, 2020
ROOPA VAJJANNAVAR (ROOPA BYADAGI) Vs. STATE OF KARNATAKA	September 9, 2020
ROOPESH SHIVANAND GOVEKAR Vs. DHANAJAYA	June 15, 2020
ROYAL ORCHID HOTELS LIMITED Vs. ROCK REALITY PRIVATE LIMITED	October 13, 2020
ROYAL PLACID RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER, BENGALURU DEVELOPMENT AUTHORITY	January 28, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD, CHENNAI Vs. SWAMY M	September 30, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SHILPA	August 26, 2020
RPP INFRA PROJECTS LTD ERODE Vs. MANGALORE SEZ LIMITED (MSEZL) REP	September 9, 2020
RUBIN Vs. DIVISIONAL CONTROLLER NWKRTC, BELAGAVI DIVISION	June 8, 2020
RUDRAPPA Vs. STATE OF KARNATAKA	June 30, 2020
RUDRAPPA Vs. STATE OF KARNATAKA	November 6, 2020
RUDRAPPA BHIMAPPA HUNASHYAL Vs. STATE OF KARNATAKA	July 7, 2020
RUDRAPRAKASH Vs. STATE OF KARNATAKA	April 30, 2020
RUKMINI Vs. N. C. CHANDRU	November 2, 2020
RUKMINI @ KAVERI Vs. STATE OF KARNATAKA	August 31, 2020
S .BASAVANAGOUDA Vs. STATE OF KARNATAKA	June 15, 2020
S M DHANANJAYA Vs. RANGE FOREST OFFICER FOREST MOBILE SQUAD (V) MADIKERI, KODAGU DISTRICT	September 3, 2020
S M KANNAPPA AUTOMOBILES Vs. KOLADAMATT MAHASAMSTHANA	July 29, 2020
S N RAJESH Vs. S ANANDA RAO	September 2, 2020
S NAGABHUSHAN Vs. CAN FIN HOMES LTD	June 2, 2020
S. A. RAMADAS Vs. STATE OF KARNATAKA	November 3, 2020
S. A. RAMDAS Vs. STATE OF KARNATAKA	October 15, 2020
S. BASAVANNA Vs. STATE OF KARNATAKA	March 19, 2020
S. CHIDANANDA MURTHY Vs. STATE OF KARNATAKA AND ORS.	January 16, 2020
S. DEVEERA SHETTY Vs. B. VARADARAJU	March 12, 2020
S. KANTHAMMA Vs. V. SRINIVASA GOWDA	March 6, 2020
S. KRISHNAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION DEPARTMENT	January 14, 2020
S. M. NAVEEN KUMAR Vs. C. ANASUYA	January 3, 2020
S. MURTHY Vs. SPECIAL BOARD	July 2, 2020
S. MURTHY Vs. SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY SECRETARIAT	November 4, 2020
S. NAVEEN KUMAR Vs. STATE OF KARNATAKA	November 9, 2020
S. NIJALINGE GOWDA Vs. STATE OF KARNATAKA	June 24, 2020
S. NOOR MOHAMMAD Vs. GOVERNMENT OF KARNATAKA	July 15, 2020
S. P. MUNIRAJU Vs. STATE OF KARNATAKA	November 3, 2020
S. R. SURESH Vs. RUDRAPPA KABBUR	October 23, 2020
S. R. THIPPESWAMY Vs. STATE OF KARNATAKA	February 27, 2020
S. RAGHUNATHAN Vs. UNION OF INDIA	July 3, 2020
S. RAJESH REDDY Vs. STATE	February 14, 2020
S. RAMESH Vs. STATE OF KARNATAKA	June 1, 2020
S. RATHNAKUMAR Vs. DIVISIONAL CONTROLLER, B.M.T.C., NORTH DIVISION/ZONE, BENGALURU AND ORS.	March 19, 2020
S. SHOBHA Vs. MANJUNATH PRASAD, IAS	April 16, 2020
S. SIDDAPPA Vs. STATE OF KARNATAKA	February 12, 2020
S. SOMALINGAIAH Vs. STATE OF KARNATAKA	October 13, 2020
S. SUJATA Vs. D.P. SANJAY KUMAR	March 11, 2020
S. V. SAMATA Vs. STATE OF KARNATAKA	June 8, 2020
S.A. RAMDAS Vs. STATE OF KARNATAKA	October 23, 2020
S.ARUMUGHAM Vs. GOURISH HALDAL	February 10, 2020
S.ARUNDATH Vs. KARNATAKA LOKAYUKTHA POLICE	May 27, 2020
S.B.PATIL DENTAL COLLEGE & HOSPITAL NAUBAD Vs. STATE OF KARNTAKA	September 4, 2020
S.C. BYRAHANUMAIAH Vs. KRISHNAPPA	January 7, 2020
S.C. JAYACHANDRA Vs. STATE OF KARNATAKA	May 18, 2020
S.DINESH Vs. STATE OF KARNATAKA	June 9, 2020
S.GOPAL Vs. STATE OF KARNATAKA	December 22, 2020
S.JAYARAJAN Vs. STATE	August 27, 2020
S.K. SHANKARAPPA Vs. THE PANCHAYATH DEVELOPMENT OFFICER	October 21, 2020
S.M. SANTOSH S/O MAHANTHAYYA Vs. STATE OF KARNATAKA	August 19, 2020
S.M.MARIYAPPA S/O MURIGEPPA GOWDA Vs. S.M.CHANNABASAPPA GOWDA S/O MURIGEPPA GOWDA	November 2, 2020
S.MONISHA Vs. STATE OF KARNATAKA	August 18, 2020
S.NARAYANA Vs. MANAGING DIRECTOR USHODAYA TRANSPORT	October 7, 2020
S.P.AMULYA Vs. M.GOVINDARAJU	December 10, 2020
S.P.MANI Vs. M.V.RAGHU	January 16, 2020
S.PRABHAKAR Vs. STATE OF KARNATAKA	September 7, 2020
S.PRAVESH PAI Vs. LAXMI	November 13, 2020
S.R. KRISHNA MURTHY Vs. UNION OF INDIA	June 15, 2020
S.R.LAKSHMI Vs. LAKSHMAMMA	November 25, 2020
S.R.SIDDALINGA DEVARU Vs. S.CHANDRASHEKARAIAH	March 9, 2020
S.RAMAKRISHNA Vs. S.APPAIAH	March 16, 2020
S.S. KASHI Vs. STATE OF KARNATAKA	February 25, 2020
S.S. VENKATESH BABU Vs. ANANTHAPADMANABHA NAIDU	September 7, 2020
S.S.NAGESH Vs. STATE	October 6, 2020
S.SHEKAR Vs. V.GOPALA KRISHNA	December 17, 2020
S.SRINIVASA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	October 8, 2020
S.V.S. TRADERS Vs. SHIVAPRABHU S.HIREMATH	August 13, 2020
S.VIJAYA Vs. PREM INDUSTRIES	December 23, 2020
SAANIDHYA S Vs. STATE OF KARNATAKA	April 24, 2020
SAANIDHYA S Vs. ZAIBA	April 24, 2020
SACHIN Vs. STATE	July 8, 2020
SACHIN Vs. STATE OF KARNATAKA	January 21, 2020
SACHIN Vs. STATE	June 15, 2020
SACHIN S/O MARUTI SUTAGATTI Vs. STATE OF KARNATAKA	January 21, 2020
SADANA MADEV HEGDE Vs. MAHABALESHWAR MADEV HEGDE AND ORS.	February 5, 2020
SADANAND Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	August 31, 2020
SADANAND Vs. STATE OF KARNATAKA	August 3, 2020
SADANANDA NAIK Vs. STATE OF KARNATAKA	December 11, 2020
SADAQATH ALI Vs. STATE OF KARNATAKA	May 5, 2020
SADASHIVA Vs. STATE OF KARNATAKA	June 4, 2020
SADDAM Vs. STATE OF KARNATAKA	November 17, 2020
SADIK Vs. STATE BY IMANGALA POLICE STATION	September 14, 2020
SAFWAN Vs. STATE OF KARNATAKA	December 7, 2020
SAGAR Vs. STATE	November 3, 2020
SAGHEER SHARIFF Vs. STATE	May 28, 2020
SAHEB LAL Vs. STATE OF KARNATAKA	February 24, 2020
SAHIL ISMAIL Vs. STATE OF KARNATAKA	June 15, 2020
SAI SHIVA HOTEL INC. Vs. M. BHARATHI	October 12, 2020
SAI SRINIVASA PROPERTIES Vs. KRISHNAPPA	July 10, 2020
SAIYAD JAMIL Vs. HIGH COURT OF KARNATAKA	May 11, 2020
SAJEETH SHEKARA Vs. STATE OF KARNATAKA	January 7, 2020
SAJID MOHIUDDIN QUADARI Vs. STATE OF KARNATAKA	August 17, 2020
SAJIDA BI Vs. ANSAR PASHA	January 6, 2020
SAKAMMA Vs. HABIB SAB	September 3, 2020
SAKIB Vs. STATE BY KENGERI POLICE STATION	July 22, 2020
SAKKARAGOUDA ANDANAGOUDA GIRADDI AND ORS. Vs. UMESH SHEKARAPPA METI	July 3, 2020
SAKKUBAI Vs. JAGADISHCHANDRA	August 4, 2020
SAKKUBAI GARASANGI Vs. ASSISTANT COMMISSIONER	July 6, 2020
SAKSHI Vs. LAXMAN	June 25, 2020
SALEEM C T Vs. MANJUNATH B N	September 15, 2020
SALEEM S/ O ALLA BAKSH MESTRI Vs. STATE OF KARNATAKA	August 18, 2020
SALMA @ UMME SALMA C Vs. STATE OF KARNATAKA	September 3, 2020
SAMAJ PARIVARTHANA SAMUDAYA Vs. GOVERNMENT OF KARNATAKA	February 17, 2020
SAMBHRAM CHARITABLE TRUST Vs. UNION OF INDIA	February 14, 2020
SAMEEM RAZA Vs. CENTRAL BOARD OF FILM CERTIFICATION	January 3, 2020
SAMEENA YASMIN Vs. ACCOUNTANT GENERAL	September 23, 2020
SAMEER Vs. STATE OF KARNATAKA	June 17, 2020
SAMIR AHMMED Vs. STATE OF KARNATAKA	June 4, 2020
SAMMU @ BASHEER SAB Vs. STATE	April 13, 2020
SAMPANGI RAMAIAH Vs. STATE OF KARNATAKA	January 17, 2020
SAMUEL CHINNIAHN Vs. STATE OF KARNATAKA	February 10, 2020
SANCHAR TELESYSTEMS LIMITED Vs. COMMERCIAL TAX OFFICER AND ORS.	October 21, 2020
SANDEEP Vs. STATE OF KARNATAKA	July 24, 2020
SANDEEP A. Vs. STATE OF KARNATAKA	September 3, 2020
SANDEEP GURURAJ Vs. STATE OF KARNATAKA	September 25, 2020
SANDHYA RANI Vs. STATE OF KARNATAKA	December 1, 2020
SANDHYA U. PRABHU Vs. STATE OF KARNATAKA	April 21, 2020
SANDRA Vs. STATE OF KARNATAKA	December 17, 2020
SANDUR MANGANESE & IRON ORES LTD Vs. R. K. INFRA & ENGINEERING (INDIA) PVT LTD	November 5, 2020
SANGAMMA Vs. SHIVASHARANAPPA	June 19, 2020
SANGANAGOUDA Vs. STATE OF KARNATAKA	June 25, 2020
SANGAPPA Vs. STATE OF KARNATAKA	August 5, 2020
SANGAPPA Vs. STATE OF KARANTAKA	September 8, 2020
SANGAPPA CHAWAN Vs. STATE OF KARNATAKA	April 28, 2020
SANGAVVA KALADAGI AND ORS. Vs. SHANTAWWA SAJJAN AND ORS.	February 5, 2020
SANGEETHA Vs. RAKESH	March 19, 2020
SANJAY Vs. STATE OF KARNATAKA	March 5, 2020
SANJAY Vs. STATE OF KARNATAKA	June 8, 2020
SANJAY @ SANJU Vs. STATE OF KARNATAKA	August 17, 2020
SANJAY @ SANJYA SHIVAJI PATADARI Vs. STATE OF KARNATAKA	February 14, 2020
SANJAY ABHAY BALIKAI Vs. MAHADEVI W/O BABU	August 31, 2020
SANJAY GOWDA Vs. STATE OF KARNATAKA	September 21, 2020
SANJAY K Vs. STATE	June 2, 2020
SANJEET KUMAR Vs. STATE OF KARNATAKA	May 18, 2020
SANJEEV Vs. STATE OF KARNATAKA	August 7, 2020
SANJEEV KUMAR Vs. STATE OF KARNATAKA	February 24, 2020
SANJEEVAPPA YAMANURAPPA KANTI Vs. STATE OF KARNATAKA	September 4, 2020
SANJU Vs. STATE OF KARNATAKA	September 1, 2020
SANJU Vs. STATE BY CIRCLE INSPECTOR OF POLICE	March 2, 2020
SANNAMMA Vs. VASANTHA	January 2, 2020
SANTHIPRIYA MINERALS PVT. LTD. Vs. STATE OF KARNATAKA	March 19, 2020
SANTHOS RANO Vs. STATE OF KARNATAKA	June 5, 2020
SANTHOSH Vs. STATE OF KARNATAKA	February 27, 2020
SANTHOSH Vs. STATE OF KARNATAKA	February 6, 2020
SANTHOSH B C, Vs. STATE OF KARNATAKA	September 30, 2020
SANTHOSH KUMAR Vs. STATE OF KARNATAKA	December 15, 2020
SANTHOSH KUMAR Vs. STATE	May 29, 2020
SANTHOSH KUMAR M.K Vs. FEDERAL BANK LTD.	March 3, 2020
SANTHOSH KUMAR S. Vs. SHASHIKUMAR H.	February 27, 2020
SANTHOSH SAHA Vs. STATE OF KARNATAKA	June 29, 2020
SANTHOSH THAZHATHU Vs. CHIEF EXECUTIVE OFFICER	June 17, 2020
SANTHOSHA Vs. STATE OF KARNATAKA	September 18, 2020
SANTHU Vs. STATE OF KARNATAKA	November 17, 2020
SANTHU Vs. STATE OF KARNATAKA	December 15, 2020
SANTOSH Vs. STATE	June 3, 2020
SANTOSH Vs. DIRECTOR, (A & H R)	September 14, 2020
SANTOSH Vs. STATE OF KARNATAKA	May 15, 2020
SANTOSH Vs. STATE OF KARNATAKA	June 12, 2020
SANTOSH Vs. STATE OF KARNATAKA	July 10, 2020
SANTOSH @ SADA MAHADEV CHANDRAKODI Vs. STATE OF KARNATAKA	September 9, 2020
SANTOSH GAI Vs. STATE OF KARNATAKA DEPARTMENT OF HOME	June 24, 2020
SANTOSH S/O. MAHADEVI HIRAGANNAWAR Vs. STATE OF KARNATAKA	August 31, 2020
SANTOSHKUMAR Vs. STATE OF KARNATAKA	September 15, 2020
SAPNA CHOUHAN Vs. STATE	September 14, 2020
SAPTAGIRI TRADERS Vs. D. VENKATESH	February 28, 2020
SARAFARAZ HUSSAIN Vs. STATE OF KARNATAKA	November 4, 2020
SARALABAI Vs. CHARANJEET SINGH	June 1, 2020
SARASAMMA Vs. STATE OF KARNATAKA	December 10, 2020
SARASWATHI Vs. STATE OF KARNATAKA	October 7, 2020
SARASWATI Vs. STATE OF KARNATAKA	September 21, 2020
SARFARAZ Vs. STATE OF KARNATAKA	May 11, 2020
SAROJA NARASIMHAN W/O NARASIMHAN Vs. VIJAYA SHARMA W/O NAGABUSHAN SHARMA	April 13, 2020
SAROJAMMA Vs. R.VENKATARAMANASWAMY	December 7, 2020
SAROJAMMA Vs. STATE OF KARNATAKA	September 2, 2020
SARVAMANGALAMMA AND ORS. Vs. ANUSUYA BAI AND ORS.	January 7, 2020
SATARUPA BHATTACHARYYA Vs. MANAGER	September 25, 2020
SATHEESH KUMAR Vs. STATE OF KARNATAKA	September 15, 2020
SATHISH Vs. NAGARAJ ADIGA	January 23, 2020
SATHYANARAYAN H.M. Vs. CHOODAMANI	January 3, 2020
SATHYANARAYANA Vs. STATE OF KARNATAKA	June 2, 2020
SATHYARAJ Vs. STATE OF KARNATAKA	September 30, 2020
SATHYARAJU Vs. STATE	June 17, 2020
SATINDER KAUR Vs. R. SREENIVASAN	June 23, 2020
SATISH Vs. STATE OF KARNATAKA	June 22, 2020
SATISH Vs. STATE BY RAJAGOPAL NAGAR POLICE STATION,	May 21, 2020
SATISH Vs. STATE OF KARNATAKA	August 26, 2020
SATISH DANIEL Vs. PHILOMINA	January 31, 2020
SATISH.B Vs. SUPERINTENDENT ENGINEER	June 2, 2020
SATISHA V.L. Vs. STATE OF KARNATAKA	September 21, 2020
SATTEWWA Vs. TUSHAR	June 22, 2020
SATYANARAYAN Vs. GOPAL	July 13, 2020
SATYANARAYAN SATYAKONDARADDI SATYAVENKARADDI Vs. SURESH BARAMAPPA KARAGANVA @ MALLAVAGOL	September 18, 2020
SATYAPPA Vs. STATE OF KARNATAKA	August 31, 2020
SATYAVAN VENKATRAMAN NAIK Vs. STATE OF KARNATAKA	August 13, 2020
SATYAVATHI DEVI VELIDANDA Vs. SRINIVAS VELIDANDA	November 2, 2020
SAVAKKA Vs. STATE OF KARNATAKA	September 3, 2020
SAVINAY SHREYASKAR Vs. STATE OF KARNATAKA AND ORS.	November 4, 2020
SAVITA Vs. STATE OF KARNATAKA	September 4, 2020
SAVITHA B.E. Vs. KARNATAKA POWER CORPORATION LIMITED	February 11, 2020
SAVITHA SEETHARAM Vs. RAJIV VIJAYASARATHY RATHNAM	September 11, 2020
SAVITHRAMMA Vs. STATE OF KARNATAKA	October 5, 2020
SAVITHRAMMA Vs. NAGARATHNA	July 3, 2020
SAVITHRAMMA R. Vs. RAMAKRISHNAPPA	February 18, 2020
SAVITRI Vs. STATE OF KARNATAKA	December 4, 2020
SAYAWWA W/O MURIGEPPA MARANUR Vs. KUMARI SHRIDEVI D/O SHIVAPPA MARANUR	August 19, 2020
SAYED INAYATHULLA Vs. MAHANTESH P. OLEKAR	January 3, 2020
SAYED SAMEER Vs. STATE OF KARNATAKA	May 5, 2020
SAYEED MAJID AHAMED S/O SAYEED ISMAIL Vs. STATE OF KARNATAKA	October 5, 2020
SAYEEDA FALAKNAAZ Vs. STATE OF KARNATAKA	January 14, 2020
SAYYAD SIDDIKHA BEGUM Vs. SAYYAD SHAH MURTUZA HUSSENI -UL-KHADRI	September 24, 2020
SECRETARY KARNATAKA BOARD OF WAKFS Vs. SAYYED GOUSPEER	February 28, 2020
SECRETARY TO GOVT. DEPARTMENT OF FINANCE Vs. K.S. ARCANUT STORES	August 5, 2020
SECRETARY TO GOVT. EDUCATION DEPT. Vs. IRAYYA VASTRAD	August 6, 2020
SECURITIES EXCHANGE BOARD OF INDIA Vs. FRANKLIN TEMPLETON TRUSTEES SERVICES PVT. LTD.	October 24, 2020
SEETHA S. SHETTY Vs. B. VIJAYADAS ADYANTHAYA	January 29, 2020
SEETHARAMA GOWDA A. Vs. ISUBU	August 12, 2020
SEGAJI BHIMARAYA @ BHIMASHANKAR Vs. STATE OF KARNATAKA	August 12, 2020
SELVINA KOM PETER BYARKO Vs. GANESH P.	August 18, 2020
SELVINA KOM PETER BYARKO Vs. GANESH P.	September 18, 2020
SESA GOA LIMITED Vs. NEW MANGALORE PORT TRUST	December 4, 2020
SEVEN STAR GROUP Vs. STATE OF KARNATAKA	July 24, 2020
SEVEN STAR GROUP AND ORS. Vs. THE SENIOR ENVIRONMENT OFFICER KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.	August 31, 2020
SGT V.K. SHARMA Vs. UNION OF INDIA	June 26, 2020
SHABANA M RON Vs. STATE OF KARNATAKA	April 28, 2020
SHABANA SALAHUDHEEN Vs. UNION OF INDIA	February 14, 2020
SHABARISH Vs. STATE	June 11, 2020
SHABEENA BANU Vs. SHRIRAM GENERAL, INSURANCE CO. LTD.	February 18, 2020
SHABIRABI Vs. SHARAPUNABI	July 1, 2020
SHABRA VISHWARADHYA SHIVACHARYA MAHA SWAMIGALU Vs. STATE OF KARNATAKA	June 11, 2020
SHABUDDIN Vs. STATE	August 24, 2020
SHAFIULLA @ BREAD BHATTI SHAFIULLA Vs. STATE OF KARNATAKA	August 6, 2020
SHAH SAJID MOHIUDDIN QUADARI Vs. STATE OF KARNATAKA	August 17, 2020
SHAIK ALTHAF Vs. STATE OF KARNATAKA	June 2, 2020
SHAIK HABEED Vs. STATE OF KARNATAKA	September 15, 2020
SHAIKH DAVUL Vs. STATE	July 29, 2020
SHAIKH NIZAMUDDIN MOHD KASIM Vs. STATE	May 29, 2020
SHAILAJA MADATHIL VALAPPIL Vs. STATE LEVEL AUTHORIZATION COMMITTEE	July 10, 2020
SHAILENDRA K JAIN Vs. STATE OF KARNATAKA	January 27, 2020
SHAKEEL AHMED KHAN Vs. VINOD KUMAR	February 27, 2020
SHAKEELA Vs. BAPUGOUDA	June 9, 2020
SHAKINABEE Vs. BRANCH MANAGER	July 23, 2020
SHAKSHI GENERIWAL Vs. T.K. ANILKUMAR	September 7, 2020
SHAKUNTALA AND ORS. Vs. SHIVANAGOUDA AND ORS.	January 27, 2020
SHAMARAV Vs. YASHWANT	August 19, 2020
SHAMARAV YALLAPPA KAMBLE Vs. YASHWANT KAREPPA KOLI	August 19, 2020
SHAMBANNA RACHAPPA KOLLAVAR Vs. CHAND-RAPPA HANUMANTAPPA YATTINAMANI	January 24, 2020
SHAMBHUDEVI Vs. VIJAYA	September 1, 2020
SHAMBU MANDAL Vs. STATE BY BENGALURU	July 28, 2020
SHAMBULINGAIAH Vs. STATE OF KARNATAKA	July 15, 2020
SHAMSHEER KHAN Vs. STATE	July 14, 2020
SHANKAR N. Vs. CHANDRIKA	September 24, 2020
SHANKAR RAMAPPA DESAI Vs. STATE OF KARNATAKA	July 2, 2020
SHANKAR SHEKAR Vs. STATE OF KARNATAKA	June 17, 2020
SHANKARAGOUDA Vs. DEPUTY COMMISSIONER	June 11, 2020
SHANKARAGOUDA Vs. ARUNKUMAR	December 7, 2020
SHANKARAPPA Vs. STATE OF KARNATAKA	June 2, 2020
SHANKARAPPA Vs. STATE OF KARNATAKA	June 9, 2020
SHANKARAPPA RACHAPPA KAJAGAR @ BALIGAR Vs. STATE OF KARNATAKA	June 10, 2020
SHANKARAPPA RUDRAPPA BADIGER Vs. STATE OF KARNATAKA	October 23, 2020
SHANKARGOUDA Vs. STATE OF KARNATAKA	September 8, 2020
SHANKARGOUDA AND ORS. Vs. K. TAYIKUMARI	February 18, 2020
SHANKERALINGA Vs. STATE OF KARNATAKA	August 14, 2020
SHANKRAPPA S/O FAKKIRAPPA MENSINKAI Vs. STATE OF KARNATAKA	August 31, 2020
SHANKREMMA SANGAPPA AND ORS. Vs. AGRICULTURE OFFICER, AGRICULTURE TRAINING (TRAINING) CENTRE, GULBARGA AND ORS.	March 6, 2020
SHANMUKAPPA Vs. UMMAKK AND ORS.	February 13, 2020
SHANTA SADANI Vs. GENERAL MANAGER	July 1, 2020
SHANTADURGA TRANSPORT COMPANY PVT LTD Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH	October 16, 2020
SHANTAGOUDA Vs. SABANNA PADIYAPPA BADAGANDI	August 28, 2020
SHANTAKUMAR S/O BASAVARAJ CHALGERI Vs. STATE OF KARNATAKA	September 4, 2020
SHANTAPPA KUDALAGI Vs. STATE OF KARNATAKA	April 30, 2020
SHANTAVVA Vs. STATE OF KARNATAKA	August 7, 2020
SHANTAVVA Vs. STATE OF KARNATAKA	August 12, 2020
SHANTH KUMAR Vs. STATE OF KARNATAKA	June 1, 2020
SHANTHAKUMAR Vs. STATE OF KARNATAKA	August 4, 2020
SHANTHAMMA Vs. B. S. GURURAJ	October 16, 2020
SHANTHAMMA Vs. NANJUNDA REDDY	September 23, 2020
SHANTHAMMA Vs. SUNANDA REDDY, MAJOR MARUTHI VIDYA MANDIR	November 5, 2020
SHANTHAMMA C. Vs. BANGALORE DEVELOPMENT AUTHORITY	November 6, 2020
SHANTHAMURTHY Vs. STATE OF KARNATAKA	June 15, 2020
SHANTHAPPA Vs. STATE OF KARNATAKA	April 28, 2020
SHANTHI Vs. STATE OF KARNATAKA	May 26, 2020
SHANTINATH Vs. YALLAVVA	November 11, 2020
SHANTKUMAR Vs. STATE OF KARNATAKA	July 30, 2020
SHARADA Vs. MALLESH	August 19, 2020
SHARADA Vs. SHIVANAND M.GOUDA	September 30, 2020
SHARADA Vs. D.SELVAM	February 20, 2020
SHARADABAI Vs. STATE OF KARNATAKA	July 9, 2020
SHARADAMMA Vs. G.SUDHA YANE LAKSHMI	August 6, 2020
SHARANA Vs. STATE OF KARNATAKA	July 23, 2020
SHARANABASAPPA Vs. MADHUKAR RAO	August 19, 2020
SHARANABASAVA @ SHARANU Vs. STATE OF KARNATAKA	August 12, 2020
SHARANAPPA Vs. S. S. JYOTIPRAKASH JYOTI TRANSPORT COMPANY, SHIVAMOGA	July 13, 2020
SHARANAPPA Vs. STATE OF KARNATAKA	December 8, 2020
SHARANAPPA Vs. STATE OF KARNATAKA	August 24, 2020
SHARANAPPA Vs. STATE OF KARNATAKA	February 13, 2020
SHARANAPPA ALIAS SHARANABASAVARAJ Vs. STATE OF KARNATAKA	September 2, 2020
SHARANAPPA REDDY LAKHNAPUR Vs. PRINCIPAL SECRETARY	June 4, 2020
SHARANAYYA Vs. SHEKHARAYYA	June 17, 2020
SHARANBASAPPA Vs. STATE THROUGH ASHOK NAGAR P.S	May 26, 2020
SHARANGOUDA S/O RAMANGOUDA POLICEPATIL Vs. STATE	January 8, 2020
SHARATHKUMAR Vs. STATE OF KARNATAKA	May 28, 2020
SHARAVANA Vs. STATE OF KARNATAKA	January 2, 2020
SHARIEF Vs. STATE OF KARNATAKA	January 16, 2020
SHARIFSAB Vs. STATE OF KARANTAKA	July 8, 2020
SHARMILA KUMARASWAMY Vs. N. R. GOPALAKRISHNA	September 15, 2020
SHARNAPPA Vs. C. YALLAPPA	January 30, 2020
SHARUKH KHAN Vs. STATE BY KUNIGAL POLICE STATION	September 25, 2020
SHASHI KIRAN RAO Vs. STATE	October 16, 2020
SHASHI KUMAR SHIVANNA Vs. GOVERNMENT OF KARNATAKA	July 22, 2020
SHASHIDHAR CHANNAPPA KAGAWAD Vs. THE STATE OF KARNATAKA AND ORS.	January 28, 2020
SHASHIDHAR CHANNMALLAPPA AGASAR Vs. PUNDALIK	March 5, 2020
SHASHIDHARA T. D. Vs. G. VISHWANATHA MAJOR, TAHASILDAR MADHUGIRI TALUK	November 3, 2020
SHASHIKALA Vs. NYATHAPPA	September 22, 2020
SHASHIKALA Vs. SHIVAKUMAR G R	December 14, 2020
SHASHIKANT @ PINTU Vs. STATE OF KARNATAKA	August 6, 2020
SHASHIKUMAR H. Vs. STATE OF KARNATAKA KYATHASANDRA POLICE STATION	November 3, 2020
SHASHIKUMAR H. Vs. STATE OF KARNATAKA	November 10, 2020
SHASHIKUMAR L. JINGADE Vs. B.N.VINAY	September 18, 2020
SHASHIKUMAR.B. Vs. STATE OF KARNATAKA	October 21, 2020
SHASHIREKHA Vs. STATE OF KARNATAKA	September 9, 2020
SHASIKALA Vs. MOHAMMED ARIF	February 20, 2020
SHEELA RANI Vs. RAGHAVENDRA RAJGOPAL	September 7, 2020
SHEETAL NAIK Vs. CHANDRA PRABHA	September 25, 2020
SHEGEDAR PRAVEEN K. Vs. MAHESHWARI S.HIREMATH	July 20, 2020
SHEIK SYED ALI S/O. LATE SYED MOHAMMAD Vs. STATE OF KARNATAKA	June 5, 2020
SHEKAPPA Vs. STATE OF KARNATAKA	July 17, 2020
SHEKAR Vs. STATE OF KARNATAKA	June 15, 2020
SHEKASAB Vs. P. D. PRABHU	July 27, 2020
SHENAZ BILAL Vs. REGIONAL COMMISSIONER BENGALURU DIVISION	July 24, 2020
SHERLY JEEVAN Vs. R.K.S.INFRA TECH PVT. LTD.	September 29, 2020
SHESHA Vs. STATE OF KARNATAKA	July 16, 2020
SHESHAGIRI Vs. STATE OF KARNATAKA	July 8, 2020
SHESHAPPA @ SHASHIDHAR Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD	June 15, 2020
SHETRON LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(3)	October 15, 2020
SHIFA COLLEGE OF PHARMACY ANDERSONPET Vs. PHARMACY COUNCIL OF INDIA	November 19, 2020
SHILPA Vs. STATE OF KARNATAKA	September 9, 2020
SHILU Vs. HANAMANT	June 29, 2020
SHIREESHA Vs. CHIEF REGIONAL MANAGER, HUBALI	June 22, 2020
SHIVA Vs. STATE OF KARNATAKA	June 8, 2020
SHIVA @ SHIVALINGAPPA Vs. VINAYAKA	July 14, 2020
SHIVAJI Vs. STATE	March 3, 2020
SHIVAJI Vs. DIVISIONAL CONTROLLER	January 13, 2020
SHIVAJI Vs. BELAGAVI DISTRICT WHOLESALE VEGETABLEL G S P CO-OP SOCIETY	September 3, 2020
SHIVAJI @ RAMU Vs. STATE OF KARNATAKA	August 17, 2020
SHIVAJI @ SHIVAPPA Vs. THE STATE OF KARNATAKA	March 5, 2020
SHIVAJI RAMAPPA PAMMAR Vs. STATE OF KARNATAKA	August 11, 2020
SHIVAJIRAO Vs. HARISHCHANDRA DAWALAL KHOT	June 1, 2020
SHIVAKUMAR S/O GURUDEVAYYA HIREMATH Vs. STATE OF KARNATAKA	September 7, 2020
SHIVAKUMAR Vs. K. S. ASHWATH	September 3, 2020
SHIVAKUMAR Vs. STATE BY COMMERCIAL STREET POLICE STATION	November 17, 2020
SHIVAKUMAR Vs. STATE OF KARNATAKA	August 26, 2020
SHIVAKUMAR Vs. STATE	March 28, 2020
SHIVAKUMAR Vs. STATE BY ANUGONDANAHALLI	March 23, 2020
SHIVAKUMAR ALIAS SHIVA ALIAS GENASU Vs. STATE OF KARNATAKA	June 2, 2020
SHIVAKUMAR DODDABASAPPA BAKKANNAVAR AND ORS. Vs. CHAMPA SHASHIDAR KAMMAR AND ORS.	February 20, 2020
SHIVALEELA BELLAD W/O MALLIKARJUN Vs. MALLIKARJUN BELLAD S/O C S BELLAD	July 13, 2020
SHIVALINGA Vs. SIDDAIAH	February 25, 2020
SHIVALINGAIAH Vs. RAMACHANDRA @ CHANDRA	November 5, 2020
SHIVALINGAPPA Vs. STATE OF KARNATAKA	October 22, 2020
SHIVAMMA Vs. SANGAPPA ANGADI	June 18, 2020
SHIVAMMA Vs. SPECIAL LAND ACQUISITION OFFICER	January 16, 2020
SHIVAMMA W/O MANJUNATH Vs. STATE OF KARNATAKA	March 12, 2020
SHIVAMOGGA CO-OPERATIVE MILK UNION LIMITED Vs. CHANNAKESHAVAMURTHY AND ORS.	February 4, 2020
SHIVAMURTTAYYA CHIKKAMATH Vs. STATE OF KARNATAKA	February 10, 2020
SHIVANAGOUDA Vs. PRESIDENT	June 15, 2020
SHIVANAGOUDA Vs. STATE OF KARNATAKA	July 15, 2020
SHIVANAGOUDA VENKANGOUDA PATIL Vs. MITRAGOUDA BHIMANAGOUDA PATIL AND ORS.	February 19, 2020
SHIVANAND Vs. SAVITA	April 24, 2020
SHIVANAND Vs. STATE OF KARNATAKA	February 12, 2020
SHIVANAND Vs. STATE OF KARNATAKA	September 9, 2020
SHIVANAND Vs. STATE OF KARNATAKA	September 21, 2020
SHIVANAND Vs. STATE OF KARNATAKA	August 11, 2020
SHIVANAND Vs. STATE OF KARNATAKA	July 13, 2020
SHIVANAND Vs. STATE OF KARNATAKA	September 7, 2020
SHIVANAND NINGAPPA KARAVINAKOPP Vs. STATE OF KARNATAKA	October 12, 2020
SHIVANAND S. GOUDA Vs. STATE OF KARNATAKA	August 20, 2020
SHIVANAND S/O GURUBASU BELLUR Vs. STATE OF KARNATAKA	September 29, 2020
SHIVANAND TALAWAR Vs. STATE OF KARNATAKA	September 18, 2020
SHIVANAND V.MAGADUM Vs. STATE OF KARNATAKA	August 13, 2020
SHIVANANDA BANKOLLI S/O RUDRAPPA Vs. STATE	February 24, 2020
SHIVANAVVA Vs. MALLAPPA	September 4, 2020
SHIVANNA Vs. BHARATH M.M.	January 22, 2020
SHIVANNA @ SHIVA Vs. STATE OF KARNATAKA	March 16, 2020
SHIVAPPA Vs. THE STATE OF KARNATAKA	March 12, 2020
SHIVAPPA Vs. STATE OF KARNATAKA	July 6, 2020
SHIVAPPA Vs. STATE OF KARNATAKA	July 2, 2020
SHIVAPPA Vs. STATE OF KARNATAKA	July 9, 2020
SHIVAPPA @ SHIV ANANDAPPA Vs. STATE OF KARNATAKA	August 26, 2020
SHIVAPPA, S/O HANUMAPPA BEVINAGIDAD Vs. SHANKARAGOUDA	August 19, 2020
SHIVAPRASAD Vs. STATE OF KARNATAKA	August 4, 2020
SHIVARAJ Vs. STATE OF KARNATAKA	October 14, 2020
SHIVARAJ URS Vs. UNION OF INDIA	July 9, 2020
SHIVARAJ URS Vs. UNION OF INDIA	May 28, 2020
SHIVARAM Vs. C.L.CHAYAKUMAR	June 19, 2020
SHIVARAMAIAH Vs. STATE OF KARNATAKA	January 8, 2020
SHIVARUDRA B. Vs. STATE OF KARNATAKA	January 2, 2020
SHIVARUDRAIAH AND ORS. Vs. STATE OF KARNATAKA	January 13, 2020
SHIVASHANKAR Vs. M KRISHNAPPA	August 6, 2020
SHIVASHANKAR Vs. SMT.CHAMPA	February 20, 2020
SHIVASHANKAR ALLAPPA MUKARI Vs. HANAMANT NINGAPPA SEEMYAGOL	November 5, 2020
SHIVASHARANAPPA Vs. MAHANTAPPA AND ORS.	December 23, 2020
SHOBHA Vs. SHIVABASAPPA	January 13, 2020
SHOBHA Vs. H.G. CHETHANA	January 23, 2020
SHOBHA H. HEGADE Vs. STATE OF KARNATAKA	January 28, 2020
SHOBHA KARANDLAJE Vs. POPULAR FRONT OF INDIA	October 1, 2020
SHOBHA RANI Vs. STATE OF KARNATAKA	February 6, 2020
SHOBHA SANIL Vs. PUSHPARAJ JAIN	August 28, 2020
SHOYEB KHAN Vs. STATE	April 9, 2020
SHREE LAXMI VENKATAGIRI INDUSTRIES Vs. AUTHORISED OFFICER SYNDICATE BANK	June 16, 2020
SHREE MALLIKARJUN SHIPPING PVT LTD KALPANA SAIL JT MANAGING DIRECTOR, KARWAR Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH, BENGALURU	October 16, 2020
SHREE SAMSTHANA MAHABALESHWARA DEVA GOKARNA Vs. U. F. M ANANTHRAJ	August 24, 2020
SHREYAS D.S. Vs. STATE OF KARNATAKA	September 18, 2020
SHRI RAMESH KUMAR K. Vs. STATE OF KARNATAKA	August 13, 2020
SHRI. SUDHIR ANGUR Vs. STATE OF KARNATAKA	November 12, 2020
SHRIDHAR S/O MURIGEPPA DOULORE Vs. STATE OF KARNATAKA	September 4, 2020
SHRIKAN Vs. STATE OF KARNATAKA	August 12, 2020
SHRIKANT Vs. SHIGGAONMATH	October 19, 2020
SHRIPATHI S/O PURUSHOTHAMA Vs. STATE	May 26, 2020
SHRIRAM GEN INS. CO. LTD. Vs. MARIYAPPA, S/O HANUMAPPA	September 28, 2020
SHRIRAM GEN. INS. CO. LTD. Vs. NAGARATNA	September 29, 2020
SHRIRAM GENERAL INS CO. LTD. Vs. PAVITHRA,	June 22, 2020
SHRIRAM GENERAL INS. CO. LTD. Vs. BABI	August 28, 2020
SHRIRAM GENERAL INSURANCE CO, LTD., Vs. DURGAMMA	July 21, 2020
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. M.J.JAMES	September 21, 2020
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. K HANUMANTHA REDDY	October 6, 2020
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. ASAMABI SHABHAN	September 9, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. IRASHADAAHMADA	October 6, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. V.KHADER BASHA	December 8, 2020
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. ESHWARAPPA NAIKER	December 8, 2020
SHRISHAIL GIRIMALLAPPA MAROL Vs. THE GENERAL MANAGER	March 16, 2020
SHRISHAILAPPA Vs. STATE OF KARNATAKA	June 5, 2020
SHRUTHI B Vs. STATE OF KARNATAKA	October 15, 2020
SHRUTI GULLA Vs. MINISTRY OF EDUCATION	November 6, 2020
SHUAIB KHAN Vs. STATE	June 18, 2020
SHUCHI MISHRA Vs. JOINT SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND LITERACY	October 6, 2020
SHWETHA Vs. STATE	March 5, 2020
SHYAMALA SHETTY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	January 7, 2020
SHYLAJA R. HEGDE Vs. STATE OF KARNATAKA	October 21, 2020
SIDDAGANGAIAH Vs. STATE OF KARNATAKA	April 21, 2020
SIDDALING Vs. STATE	January 30, 2020
SIDDALINGAIAH Vs. STATE OF KARNATAKA	July 13, 2020
SIDDALINGAPPA Vs. DEVAPPA KUMATADA	July 14, 2020
SIDDALINGAPPA Vs. STATE OF KARNATAKA	February 20, 2020
SIDDALINGAYYA Vs. PREMAVVA	June 9, 2020
SIDDALINGAYYA HIREMATH Vs. ANIL KUMAR T.K. AND ORS.	January 8, 2020
SIDDAMMA Vs. BHAGYASREE BASAVARAJA PATIL	January 27, 2020
SIDDAMMA Vs. NAYEEM BASHA	June 22, 2020
SIDDAMMA Vs. HONNURAPPA	April 16, 2020
SIDDANNA Vs. STATE	December 14, 2020
SIDDAPPA Vs. STATE OF KARNATAKA	August 10, 2020
SIDDAPPA AMARAPPA SINDANUR Vs. STATE OF KARNATAKA	September 3, 2020
SIDDAPPA AND ORS. Vs. BASALINGAPPA AND ORS.	February 14, 2020
SIDDAPPA APPASAHEB SARAWARI Vs. STATE OF KARNATAKA	June 12, 2020
SIDDAPPA H. KALLER Vs. STATE OF KARNATAKA	March 13, 2020
SIDDAPPA KEDARI AWANE Vs. BALARAM BASAWANI PATIL R/O JAYBHAVANI NAGAR	July 15, 2020
SIDDAPPA SABANNA MEDAR Vs. STATE OF KARNATAKA	February 12, 2020
SIDDARAJU N Vs. MADHUSUDHAN G.S	June 16, 2020
SIDDARAMAYYA Vs. STATE OF KARNATAKA	August 26, 2020
SIDDARTH SOMANI Vs. STATE	December 10, 2020
SIDDEGOWDA Vs. STATE OF KARNATAKA	June 23, 2020
SIDDEGOWDA C S/O CHIKKAMAYIGOWDA Vs. STATE OF KARNATAKA	September 1, 2020
SIDDESH B.T. UMESH Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	September 4, 2020
SIDDHARTH SURESH POOJARI Vs. STATE OF KARNATAKA	August 27, 2020
SIDDHARTHA INSTITUTE OF TECHNOLOGY Vs. G. APARNA AND ORS.	March 19, 2020
SIDRAM SAIBANNA MATAKIKAR Vs. STATE THROUGH GRAMEEN P.S.	February 10, 2020
SIKANDAR MAKTUMSAB SHIRAKOL Vs. STATE OF KARNATAKA	August 28, 2020
SIMON D SOUZA Vs. K. RAVINDRANATH BAJPE	September 21, 2020
SINDHU Vs. BASAVA KUMAR M	September 7, 2020
SINDHULAKSHMI KURUP Vs. MANJUNATHA	May 8, 2020
SINGE GOWDA Vs. STATE OF KARNATAKA	October 8, 2020
SINGEGOWDA P.K Vs. NINGEGOWDA	July 10, 2020
SINGH MEHANDI INDUSTRIES AN INDIAN PARTNERSHIP FIRM G G F F S F , BENGALURU Vs. STATE OF KARNATAKA	September 22, 2020
SIPANI ENERGY LTD Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE	February 12, 2020
SIRAJ AHMED Vs. STATE OF KARNATAKA	September 16, 2020
SIRAJUDDIN @ SIRAJ Vs. STATE	April 21, 2020
SKYLARK MANSIONS PVT LTD Vs. SKYLARK ITHACA BUYERS	March 24, 2020
SMT K.M.LEELAVATHI Vs. K.M.SONIA MADAIAH	June 23, 2020
SMT SUSHILAVVA KOM Vs. MALLAPPA MAHADEVAPPA TOLALI	June 19, 2020
SMT. BHUVANESHWARI V.PURANIK Vs. STATE OF KARNATAKA	December 15, 2020
SMT. D.VASANTHA Vs. STATE OF KARNATAKA	February 5, 2020
SMT. H.P.SHOBHA Vs. SRI. K.G.HANUMANTHA RAJU	October 22, 2020
SMT. JYOTHI Vs. DR. A. SHANTHAMURTHY	October 23, 2020
SMT. KETHAKI Vs. SMT. KAMALAMMA	September 24, 2020
SMT. MULE RAMANAMMA Vs. THE COMMISSIONER	November 13, 2020
SMT. NINGAMMA Vs. STATE OF KARNATAKA	May 27, 2020
SMT. SHAILAJA MADATHIL VALAPPIL Vs. STATE LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS	July 10, 2020
SMT. SHIVARATHNAMMA Vs. S. NAZIR AHAMED	September 15, 2020
SMT. SUSHMA RANI Vs. H.N. NAGARAJA RAO	October 1, 2020
SMT. UJWALA PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD	October 1, 2020
SMT. VIJAYALAXMI SHETTY Vs. MR. KOCHU SHETTY	November 11, 2020
SMT.LAKSHMAMMA Vs. PHOENIX ARC PVT. LTD.	August 3, 2020
SMT.POOJA HANUMANTHAPPA Vs. SRI.TRISHUL RAMESH DEVANGA	March 12, 2020
SMT.SULAKSHA M. PEDNEKAR Vs. STATE	December 4, 2020
SOHEL Vs. STATE OF KARNATAKA	February 12, 2020
SOMA @ SOMASHEKAR Vs. STATE OF KARNATAKA	May 19, 2020
SOMALINGA Vs. STATE OF KARNATAKA	July 3, 2020
SOMASHEKARA REDDY Vs. G.S.GEETHA	February 7, 2020
SOMASHEKHAR Vs. H S KRISHNA	September 4, 2020
SONALI Vs. STATE OF KARNATAKA	August 10, 2020
SOUNDARYA GAYATRI PINAGAPANY Vs. UNION OF INDIA	June 9, 2020
SOWBHAGYA Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT	December 17, 2020
SOWBHAGYAMMA Vs. DIVYA SHREE	July 22, 2020
SOWMYA R.REDDY Vs. STATE OF KARNATAKA	February 13, 2020
SPECIAL LAND Vs. SUBHASCHANDRA	June 25, 2020
SPECIAL LAND Vs. KARIBASAPPA	June 17, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. BYAMMA	July 7, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. S.KUMARASWAMY	January 20, 2020
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. KARIBASAPPA	June 17, 2020
SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED	March 24, 2020
SREENIVASA CLAYS Vs. UNION OF INDIA	June 10, 2020
SREI INFRASTRUCTURE FINANCE LIMITED Vs. BENGALURU DEVELOPMENT AUTHORITY	January 2, 2020
SRI ANANDA C. Vs. THE STATE OF KARNATAKA	November 25, 2020
SRI ASHOKA.S Vs. THE STATE OF KARNATAKA	December 11, 2020
SRI DEVARAJ S/O MUNISWAMY Vs. HONBLE REGISTRAR, CITY CIVIL COURT	September 15, 2020
SRI DINAKAR Vs. STATE OF KARNATAKA	June 19, 2020
SRI GIRISH N Vs. SHRIRAM TRANSPORT	June 18, 2020
SRI ISHWARA BHAT Vs. SMT PADMAVATHI	March 11, 2020
SRI K.C. KONDAIAH Vs. STATE OF KARNATAKA	November 13, 2020
SRI KRISHNA Vs. BENGALURU METROPOLITAN TRANSPORT CORPORATION	January 24, 2020
SRI M. KRISHNAPPA Vs. MAHESH V. S	June 29, 2020
SRI M.SHIVARAJU S/O N.MAHADEVAPPA Vs. STATE OF KARNATAKA	December 4, 2020
SRI NAVEEN. G Vs. STATE OF KARNATAKA	June 15, 2020
SRI NEMICHAND Vs. CHIEF EXECUTIVE	June 18, 2020
SRI PRAVEEN S/O: GANAPAT JEDHE Vs. SMT. SUJATA @ PRANALI W/O: PRAVEEN JEDHE	March 18, 2020
SRI SATYANARAYANA EDUCATION SOCIETY Vs. PRAMEELA ANANDARAJ AND ORS.	January 13, 2020
SRI SIDDARAJU Vs. STATE OF KARNATAKA	December 1, 2020
SRI SV VASUDEVA GUPTA Vs. MANAGER, PAVAGADA SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD.	November 5, 2020
SRI VENKATESHWARA EDUCATION TRUST (REGD)SY.NO.67/2 Vs. SRI VENKATESHWARA EDUCATION TRUST (REGD) NO.98	November 20, 2020
SRI. B.N. ANJAN KUMAR Vs. NAGARAJ N.S.	February 11, 2020
SRI. B.SHANKARANARAYANA BHAT Vs. SRI. B.SUBRAMANYA BHAT	July 23, 2020
SRI. CHANNAKESHWAVASWAMY TEMPLE Vs. SRI. T.S. SHYAMANNA	May 20, 2020
SRI. K. SUBRAMANI @ MANI Vs. STATE OF KARNATAKA	September 4, 2020
SRI. KUMARASWAMY @ B. KUMAR Vs. VEERAPPA	December 10, 2020
SRI. MARAPPA Vs. STATE OF KARNATAKA	May 27, 2020
SRI. NISHANTH D. SHEKAR Vs. SRI. M.C.DAYASHEKAR	January 14, 2020
SRI. R.VENKATACHALAPATHY Vs. SMT. R.SREERANGAMMA	January 30, 2020
SRI. S. MURTHY Vs. SPECIAL BOARD KARNATAKA LEGISLATIVE ASSEMBLY	July 2, 2020
SRI. SHEKHAPPA Vs. STATE OF KARNATAKA	July 27, 2020
SRI. SHIHABUDDIN THADATHALLI Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE	April 24, 2020
SRI.M.C.SUBRAMANIAM REDDY Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LTD.	June 29, 2020
SRICHAND Vs. SEKHAR R.KUNDAGOL	November 23, 2020
SRIDHAR G.A Vs. SHIVAKUMAR	June 2, 2020
SRIDHARAPPA Vs. STATE BY BANNERGHATTA POLICE	March 3, 2020
SRIHARI Vs. STATE	October 20, 2020
SRIKANTH Vs. STATE OF KARNATAKA	July 8, 2020
SRINAGARA CREDIT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	June 15, 2020
SRINATH Vs. STATE OF KARNATAKA	November 5, 2020
SRINIDHI S. RAMASWAMY Vs. LAKSHMI	June 16, 2020
SRINIVAS Vs. STATE OF KARNATAKA	September 30, 2020
SRINIVAS Vs. STATE OF KARNATAKA	September 29, 2020
SRINIVAS D. SHIGGAVI Vs. SMT. SHWETA	March 5, 2020
SRINIVAS G PATEL Vs. STATE OF KARNATAKA	April 16, 2020
SRINIVAS K. Vs. VIRESH	January 30, 2020
SRINIVAS P.N. Vs. STATE OF KARNATAKA	January 16, 2020
SRINIVASA Vs. DEPUTY COMMISSIONER	August 25, 2020
SRINIVASA Vs. STATE OF KARNATAKA	October 22, 2020
SRINIVASA Vs. DEPUTY COMMISSIONER	July 24, 2020
SRINIVASA Vs. STATE	June 12, 2020
SRINIVASA DEVADIGA Vs. DEVAKI AND ORS.	January 16, 2020
SRINIVASA G. SHETTY Vs. A.N. MANJUNATH	October 1, 2020
SRINIVASAN CHANDIRA KUMAR Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX	October 1, 2020
SRIT INDIA PRIVATE LIMITED Vs. WHALE CLOUD TECHNOLOGY INDIA PRIVATE LIMITED	June 3, 2020
SSJV PROJECTS PVT. LTD Vs. CANARA BANK	November 18, 2020
STATE Vs. VAIKUNTA S.	February 7, 2020
STATE Vs. PARVATHI KOLLUR	December 17, 2020
STATE Vs. SAFVAN HUSSAIN	February 28, 2020
STATE Vs. TULASI	January 10, 2020
STATE BY BANNUR Vs. DAYANANDA KUMAR @ DAYANANDA,	September 22, 2020
STATE BY J. P. NAGAR POLICE STATION Vs. SHIVARATHNAMMA	June 15, 2020
STATE BY KAMAKSHIPALYA POLICE STATION, BANGALORE Vs. PAPAMMA	September 11, 2020
STATE BY NANJANGUD TOWN POLICE Vs. RAVI	November 20, 2020
STATE BY SAVANUR POLICE HAVERI DIST Vs. SYED @ SYEDAHMAN ALLABAKSH	July 20, 2020
STATE BY SUB INSPECTOR OF POLICE, BANNERGHATTA POLICE STATION, BANNERGHATTA Vs. RAVI PRAKASH	September 29, 2020
STATE OF KARNATAKA BY WHITEFIELD POLICE STATION Vs. CHIRSTOPHER IRELAND	December 23, 2020
STATE OF KARNATAKA Vs. LAXMINARAYANA BHAT	December 9, 2020
STATE OF KARNATAKA Vs. SHARAFUDDIN	December 1, 2020
STATE OF KARNATAKA Vs. K.VENKATAREDDY	December 4, 2020
STATE OF KARNATAKA Vs. BIDDADEPPA	January 13, 2020
STATE OF KARNATAKA Vs. M. BALAJI	January 21, 2020
STATE OF KARNATAKA Vs. MOHAMMED RAFIQ	December 1, 2020
STATE OF KARNATAKA Vs. NARAYANA	November 20, 2020
STATE OF KARNATAKA Vs. R. M. SANDEEP	November 20, 2020
STATE OF KARNATAKA Vs. PUTTA SWAMY	December 2, 2020
STATE OF KARNATAKA Vs. MAHESH KUMAR	February 28, 2020
STATE OF KARNATAKA Vs. ANAND INVESTMENT PRIVATE LIMITED	February 14, 2020
STATE OF KARNATAKA Vs. P.GIRIDHAR KUDVA	February 14, 2020
STATE OF KARNATAKA Vs. HANAMANTH	January 13, 2020
STATE OF KARNATAKA Vs. NINGAPPA S/O HASHAPPA	June 4, 2020
STATE OF KARNATAKA Vs. VASANT @ GIRISH AKBARASAB SANAVALE	October 6, 2020
STATE OF KARNATAKA Vs. SYED SHABBIR HUSSAINI	March 10, 2020
STATE OF KARNATAKA Vs. POKURI PRASAD	September 8, 2020
STATE OF KARNATAKA Vs. SATISH	June 5, 2020
STATE OF KARNATAKA Vs. DIVESH	October 22, 2020
STATE OF KARNATAKA Vs. MANJUNATH BOMMAYYA NAIK	August 5, 2020
STATE OF KARNATAKA Vs. RAMAMURTHY AND ORS.	February 3, 2020
STATE OF KARNATAKA Vs. KUNTA NAGANNA	January 22, 2020
STATE OF KARNATAKA Vs. P.B.IBRAHIM	May 8, 2020
STATE OF KARNATAKA Vs. RAVICHANDRA MANJUNATH HALLER	June 1, 2020
STATE OF KARNATAKA Vs. RENUKA SUKRU GOUDA	June 9, 2020
STATE OF KARNATAKA Vs. PRASHANTH	June 4, 2020
STATE OF KARNATAKA Vs. YALLAPPA	January 13, 2020
STATE OF KARNATAKA Vs. RAJESAB	January 13, 2020
STATE OF KARNATAKA Vs. GOVARDHANA MURTHY @ GOVARDHAN	March 20, 2020
STATE OF KARNATAKA Vs. K. T. RAJASHEKAR	March 18, 2020
STATE OF KARNATAKA Vs. SANDEEP	April 24, 2020
STATE OF KARNATAKA Vs. N.B. VENKATARAMANA	February 26, 2020
STATE OF KARNATAKA Vs. RUDRESHA	January 21, 2020
STATE OF KARNATAKA Vs. R.V. RATHNAKARA	February 5, 2020
STATE OF KARNATAKA Vs. RAJU SHETTY	February 17, 2020
STATE OF KARNATAKA Vs. PRABHUSWAMY @ PRABHU	October 21, 2020
STATE OF KARNATAKA Vs. SAINATH	September 30, 2020
STATE OF KARNATAKA Vs. RAVICHANDRA NAIK WORKING AS ASSISTANT COMMISSIONER MANGALURU SUB DIVISION, D K DISTRICT	September 30, 2020
STATE OF KARNATAKA Vs. LOKESH	November 6, 2020
STATE OF KARNATAKA Vs. VASANTHA POOJARY	June 12, 2020
STATE OF KARNATAKA Vs. KALABURAGI	June 23, 2020
STATE OF KARNATAKA Vs. GURULINGA	January 20, 2020
STATE OF KARNATAKA Vs. PARASHURAM APPAJI HOSAKOTE	August 19, 2020
STATE OF KARNATAKA Vs. K. RAMACHANDRA GOWDA	March 13, 2020
STATE OF KARNATAKA Vs. AVINASH R. KASHYAP	October 21, 2020
STATE OF KARNATAKA Vs. ASHIQ @ MOHAMMAD ASIK	November 9, 2020
STATE OF KARNATAKA Vs. P. LOHITH	November 18, 2020
STATE OF KARNATAKA Vs. IMRAN ABDUL RASHEED	November 3, 2020
STATE OF KARNATAKA Vs. MADAN M. P.	November 3, 2020
STATE OF KARNATAKA Vs. IMRAN	November 3, 2020
STATE OF KARNATAKA Vs. SWAMY	October 7, 2020
STATE OF KARNATAKA Vs. GEORGE T RAMAPURAM	June 8, 2020
STATE OF KARNATAKA Vs. MAHAMMAD BILAL KHAN	June 8, 2020
STATE OF KARNATAKA Vs. TIPPANNA YANKAPPA	June 9, 2020
STATE OF KARNATAKA AND ORS. Vs. ABDUL DAHEEM FAKARDE	January 23, 2020
STATE OF KARNATAKA AND ORS. Vs. NARASIMHAMURTHY N.	March 18, 2020
STATE OF KARNATAKA BY HALASURU GATE POLICE Vs. J. S. CHETHAN	June 15, 2020
STATE OF KARNATAKA, Vs. MANJUNATH	September 25, 2020
STATE OF KARNATAKA, Vs. SIJU KURIAN	March 20, 2020
STATE THROUGH DRUG INSPECTOR Vs. SHARANAGOUDA	December 10, 2020
STUDDS ACCESSORIES LIMITED Vs. STATE OF KARNATAKA	December 1, 2020
STUDDS ACCESSORIES LIMITED OFFICE Vs. MANOJ KUMAR	December 1, 2020
SUBASH H. N. Vs. STATE OF KARNATAKA	December 9, 2020
SUBASHASHANKARA REDDY Vs. BALAJI	September 22, 2020
SUBBANNA @ SUBRAMANI.M. Vs. STATE	August 24, 2020
SUBBU @ SUBRAMANYA Vs. STATE OF KARNATAKA	July 29, 2020
SUBHAS BHIMAGOUDA PATIL Vs. DEPUTY COMMISSIONER	June 5, 2020
SUBHAS S/O CHANNABASAPPA GAJER Vs. STATE OF KARNATAKA	March 11, 2020
SUBHASH Vs. STATE OF KARNATAKA	March 16, 2020
SUBHASH Vs. STATE OF KARNATAKA	July 24, 2020
SUBHASHACHANDRA Vs. STATE OF KARNATAKA	July 13, 2020
SUBRAMANYA BHAT Vs. ICICI LOMBARD INSURANCE CO. LTD.	October 6, 2020
SUBRAMANYA CONSTRUCTION AND DEVELOPMENT COMPANY LIMITED Vs. UNION BANK OF INDIA	August 5, 2020
SUDARSHAN Vs. STATE OF KARNATAKA	August 11, 2020
SUDHAKAR .B.R Vs. STATE BY HOLENARASIPURA POLICE STATION HASSAN DISTRICT	March 3, 2020
SUDHAKAR SHETTY Vs. G. NITHYANANDA SHENOY	June 22, 2020
SUDHARSHAN S/O HANMANTH Vs. SRI SUBASH	December 2, 2020
SUDHASHINI Vs. ABDUL LATHIF	January 7, 2020
SUDHIR ANGUR Vs. STATE OF KARNATAKA	August 12, 2020
SUDHIR POOJARY Vs. STATE OF KARNATAKA	May 5, 2020
SUGAR THERAPY Vs. COMMISSIONER	February 5, 2020
SUHAIL REHAMAN Vs. STATE OF KARNATAKA	February 14, 2020
SUHIL PASHA Vs. STATE OF KARNATAKA	August 26, 2020
SUJATA Vs. STATE OF KARNATAKA	September 3, 2020
SUJATA @ NIRMALA Vs. DEPUTY CHIEF ENGINEER	August 24, 2020
SUJATHA Vs. DEVEERAMMA	May 21, 2020
SUJAY SULYAN Vs. STATE	July 8, 2020
SUJAYA Vs. VIJAYAKUMAR SHETTY	March 4, 2020
SUJI MANJU @ MANJUNATHA Vs. STATE OF KARNATAKA	February 24, 2020
SUKANYA Vs. PAPAIAH	September 24, 2020
SULEMAN Vs. STATE OF KARNATAKA	July 9, 2020
SUMAN Vs. SANJAY NAGESH PATANKAR	June 22, 2020
SUMAN DEB Vs. STATE OF KARNATAKA	September 16, 2020
SUMAYYA BAANU Vs. K.T. LOKESH	February 3, 2020
SUMIT ARJUNSINGH RAJPUT Vs. STATE OF KARNATAKA	September 22, 2020
SUMITHRA Vs. STATE OF KARNATAKA	March 20, 2020
SUMITHRA Vs. B.S. SUDHIR	November 27, 2020
SUMITRA Vs. STATE OF KARNATAKA	September 21, 2020
SUMITRAVVA Vs. STATE OF KARNATAKA	August 12, 2020
SUNANDA Vs. STATE OF KARNATAKA	June 9, 2020
SUNANDAMMA Vs. STATE BY C.N.HALLI POLICE	May 26, 2020
SUNDARAJ Vs. JAGADISH POOJARY	June 15, 2020
SUNIL Vs. STATE OF KARNATAKA	August 11, 2020
SUNIL Vs. SAKSHI @ SHWETA	August 11, 2020
SUNIL Vs. VAJAMUDDIN SAHABUDDIN HAWALDAR	July 2, 2020
SUNIL Vs. STATE OF KARNATAKA	July 20, 2020
SUNIL Vs. STATE	December 18, 2020
SUNIL @ SUNIL ASHOK GADIVADDAR Vs. STATE OF KARNATAKA	June 25, 2020
SUNIL @ SUNILSING Vs. STATE OF KARNATAKA	August 26, 2020
SUNIL BALU BALNAIK @ BHAINAIK Vs. STATE OF KARNATAKA POLICE INSPECTOR KAKATI POLICE STATION	September 8, 2020
SUNIL KUMAR Vs. STATE OF KARNATAKA	October 14, 2020
SUNIL KUMAR @ SUNIL Vs. STATE	August 13, 2020
SUNIL KUMAR SHARMA Vs. STATE OF KARNATAKA	December 10, 2020
SUNIL SINGH Vs. STATE OF KARNATAKA	November 3, 2020
SUNIL SUMITRA SASE Vs. VIJAY JAYSINGH PATIL	July 2, 2020
SUNIL THAKKER Vs. STATE OF KARNATAKA	June 23, 2020
SUNILGOUDA Vs. STATE OF KARNATAKA	October 22, 2020
SUNILKUMAR BIRADAR Vs. STATE OF KARNATAKA	December 7, 2020
SUNITA Vs. APPASAHEB	September 30, 2020
SUNITA ARAMANI @ DESAI Vs. SECRETARY, CHILD DEVELOPMENT PROJECT OFFICER	August 7, 2020
SUNITHA Vs. SHARANABASAVARAJ	January 31, 2020
SUNITHA T.M. Vs. IFFCO TOKIO GEN. INS. CO. LTD	November 6, 2020
SUNKAPPA HANAMAPPA BIDARI Vs. STATE OF KARNATAKA	July 1, 2020
SUNNY SLIM Vs. STATE	April 28, 2020
SUNRISE SALES CORPORATION Vs. B. S. KUMAR	September 18, 2020
SUPREETH K.S. Vs. S. PRAMILA @ M.N. PRAMILA NESARGI	April 16, 2020
SUPRIYA Vs. STATE OF KARNATAKA DEPARTMENT OF WATER SUPPLY AND SEWAGE BOARD	November 2, 2020
SUPRIYA Vs. STATE OF KARNATAKA	June 8, 2020
SURAJ HOMES PRIVATE LIMITED Vs. G. VENKATARAYAPPA	October 6, 2020
SURAJ SHIVAJI SINDHE Vs. STATE OF KARNATAKA	September 16, 2020
SURAJ SUBHAS BANDEKAR Vs. STATE OF KARNATAKA	November 9, 2020
SURAYYA Vs. ANJANA	June 10, 2020
SURENDRA KUMAR JAIN Vs. S. A. SUBRAMANYA	March 6, 2020
SURESH Vs. STATE OF KARNATAKA	September 21, 2020
SURESH Vs. STATE OF KARNATAKA	May 13, 2020
SURESH Vs. STATE OF KARNATAKA	December 2, 2020
SURESH Vs. STATE OF KARNATAKA	November 17, 2020
SURESH Vs. ANIL B PATIL	June 30, 2020
SURESH G.N @ SOORI Vs. STATE	August 31, 2020
SURESH H.L. Vs. MANAGEMENT OF SARVODAYA VIDHYAVARDHAKA	November 4, 2020
SURESH HOSAMANE Vs. SRIDHAR S.	June 25, 2020
SURESH HULAGAPPA DEVARMANI Vs. STATE	February 10, 2020
SURESH KRISHNAN Vs. STATE OF KARNATAKA	March 10, 2020
SURESH S/O. BHIMARAYA ANGADI Vs. STATE OF KARNATAKA	January 28, 2020
SURESH SINDHE Vs. STATE OF KARNATAKA	June 9, 2020
SURESH THAKURDAS DHAMEJANI Vs. GOVERNMENT OF KARNATAKA	January 2, 2020
SURETEX PROPHYLACTICS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX	May 5, 2020
SURI Vs. STATE OF KARNATAKA	September 23, 2020
SUSHANTH Vs. STATE OF KARNATAKA	May 19, 2020
SUSHEELA Vs. B.U. UMMAIAHA	April 16, 2020
SUSHEELA Vs. KUMARA	June 15, 2020
SUSHEELAMMA Vs. STATE OF KARNATAKA	March 10, 2020
SUSHEELAMMA Vs. P. ANITHA	October 15, 2020
SUSHILA Vs. VIJAYKUMAR	July 6, 2020
SUSHILA Vs. YALLAPPA ANGADI	July 6, 2020
SUSHMA K.M. AND ORS. Vs. RELIANCE GEN. INS. CO. LTD. AND ORS.	February 5, 2020
SUVAN STEELS PVT LTD Vs. STATE OF KARNATAKA	September 30, 2020
SUVARNA Vs. MANAGER, IFFCO-TOKIO GENERAL	August 12, 2020
SUVARNA Vs. STATE OF KARNATAKA	August 28, 2020
SUVARNA AND ORS. Vs. THE NWKRTC	January 21, 2020
SUVARNAMMA Vs. STATE OF KARNATAKA	December 15, 2020
SWABHIMANI SOUHARDA Vs. GOVERNMENT OF INDIA	January 16, 2020
SWABHIMANI SOUHARDA Vs. GOVERNMENT OF INDIA	January 14, 2020
SWAMY D. Vs. STATE OF KARNATAKA	October 20, 2020
SWAPNIL VASANT RAKSHE Vs. STATE OF KARNATAKA	September 1, 2020
SWARNA TECHNO CONSTRUCTIONS PVT. LTD., Vs. HUBLI-DHARWAD BRTS COMPANY LTD.	September 14, 2020
SWATI TIWARI Vs. MARQUIS TECHNOLOGIES PVT LTD	June 9, 2020
SWAYAM PRABHA Vs. K L RAMACHANDRA SA	September 22, 2020
SYAMARAJU & COMPANY (INDIA) PVT LTD Vs. MUNICIPAL COMMISSIONER CITY MUNICIPAL COUNCIL ILKAL HUNAGUND TALUKA BAGALKOT DIST	September 3, 2020
SYED ABDUL KHADIR Vs. STATE OF KARNATAKA	January 9, 2020
SYED AFSAR PASHA Vs. TOWN MUNICIPAL COUNCIL	September 16, 2020
SYED AHMED Vs. STATE	November 19, 2020
SYED AKBAR Vs. STATE	April 28, 2020
SYED AKBAR Vs. STATE	April 24, 2020
SYED ANSEER Vs. STATE BY ARAKERE POLICE	August 26, 2020
SYED ASIF ALI Vs. STATE OF KARNATAKA	November 5, 2020
SYED AZHARUDDIN Vs. STATE	October 7, 2020
SYED BASHA Vs. STATE OF KARNATAKA	August 13, 2020
SYED FAROOQ AHMED Vs. PRASAD	September 22, 2020
SYED FAZAL S/O SYED JABBAR Vs. STATE OF KARNATAKA	February 25, 2020
SYED HUSSAIN Vs. STATE BY ALDUR POLICE STATION	September 21, 2020
SYED IRFAN NAQVI Vs. EXECUTIVE ENGINEER	June 19, 2020
SYED JAVEED Vs. BANASHANKARI POLICE STATION,	July 23, 2020
SYED KALEEM Vs. STATE	September 3, 2020
SYED KHADER Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD EAST WING	September 2, 2020
SYED MURTUZA AMEEN Vs. STATE OF KARNATAKA	June 11, 2020
SYED PARVEZ @ PARVEZ Vs. STATE OF KARNATAKA	June 4, 2020
SYED SAIF Vs. STATE OF KARNATAKA	June 12, 2020
SYED SAMEER @ SAMEER @ ZAMEER Vs. ASHOKAN N.	January 29, 2020
SYED SAMROZ Vs. STATE OF KARNATAKA	June 9, 2020
SYED SHANTAJ Vs. GOVERNMENT OF KARNATAKA	May 12, 2020
SYED SHANTAJ Vs. SYED RIZWAN AHMED	October 12, 2020
SYED SUHAIL ALI SHUTTARI Vs. STATE OF KARNATAKA	May 5, 2020
SYED ULFATH HUSSAIN Vs. UNION OF INDIA, MINISTRY OF ELECTRONICS AND INFORMATION TECHNOLOGY ELECTRONICS NIKETHAN, NEW DELHI AND ORS.	March 6, 2020
SYED USMAN PASHA Vs. STATE OF KARNATAKA	October 9, 2020
SYED ZAMEER Vs. STATE OF KARNATAKA	July 22, 2020
T RAMESH Vs. NAGARAJ	January 2, 2020
T S BHAGYA Vs. MANAGER, KARNATAKA ROAD TRANSPORT CORPORATION	June 23, 2020
T. BABU VIJENDRA Vs. RAMESHA	August 19, 2020
T. BYREGOWDA Vs. STATE OF KARNATAKA	November 11, 2020
T. L. SURESH KUMAR Vs. STATE OF KARNATAKA	September 10, 2020
T. PRAKASH RAO Vs. DEPUTY COMMISSIONER	October 7, 2020
T. R. SRINIVASAN Vs. STATE OF KARNATAKA	February 3, 2020
T. RAMAKRISHNA Vs. THE STATE OF KARNATAKA	October 19, 2020
T. S. SOMASHEKAR Vs. HANUMANTHAPPA	December 4, 2020
T. SANJEEV KUMAR Vs. M. SREENIVASULU REDDY	January 23, 2020
T. SATYANARAYANA Vs. SHANKRAYYA	July 9, 2020
T. SREEKANTHA Vs. STATE OF KARNATAKA	October 16, 2020
T. SUBHASH CHANDRA Vs. H. A. VIJAYA KUMAR	June 5, 2020
T.AMARSINGH Vs. UNDER SECRETARY TO GOVT. EDUCATION DEPARTMENT	August 24, 2020
T.C.BHAKTHAVATHSALA Vs. STATE OF KARNATAKA	June 29, 2020
T.GOPALAIAH Vs. STATE	March 2, 2020
T.K. VENKATESH Vs. NAGABHUSHAN	June 19, 2020
T.KUMAR Vs. K.CHENNAKESHAVULU	November 23, 2020
T.M. MUNIREDDY AND ORS. Vs. MANJULAMMA	February 13, 2020
T.M.MUNIRAJU Vs. STATE OF KARNATAKA	September 14, 2020
T.M.SANNA KOTRAIAH Vs. STATE OF KARNATAKA	August 27, 2020
T.MOHAN KUMAR Vs. STATE OF KARNATAKA	August 31, 2020
T.N.RAGHUPATHY Vs. HIGH COURT OF KARNATAKA THROUGH ITS REGISTRAR GENERAL	January 31, 2020
T.NARAYANAPPA Vs. STATE BY INSPECTOR OF POLICE	January 14, 2020
T.P.HARISH KUMAR Vs. CHANDRASHEKAR D.H	June 4, 2020
T.PUTTASWAMY Vs. ZUBAIDA	October 8, 2020
T.R.SRINIVASAIAH Vs. CHIKKAMAGALURU DISTRICT CO-OPERATIVE CENTRAL BANK LTD.	November 17, 2020
TAJJUM PASHA Vs. STATE OF KARNATAKA	June 9, 2020
TANVEER KHAJI Vs. STATE OF KARNATAKA	November 24, 2020
TASLEEM N P @MUHAMMED THASLIM N P Vs. STATE OF KARNATAKA	October 1, 2020
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. N. MANJULA @ GEETHA	July 29, 2020
TATA COFFEE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 1, 2020
TATA HITACHI CONSTRUCTION MACHINERY COMPANY PVT. LTD. Vs. THE STATE OF KARNATAKA	March 11, 2020
TATARAO Vs. STATE OF KARNATAKA AND ORS.	September 2, 2020
TAYABUNNISA BEGUM Vs. STATE OF KARNATAKA	June 5, 2020
TEJARAO Vs. STATE OF KARNATAKA	July 15, 2020
TEJAVATHAMMA Vs. M.NATARAJ	June 19, 2020
TELCO CONSTRUCTION CO. LTD. Vs. ASST. COMMISSIONER OF INCOME-TAX, CIRCLE-12(4)	November 20, 2020
TELEKOM MALAYSIA BERHAD, NORTH WING Vs. UNION OF INDIA, MINISTRY OF FINANCE	February 3, 2020
TERESA JOSEPH Vs. RAJASHREE VIDYAMANDIR,	June 2, 2020
TERRACON PROJECTS Vs. STATE OF KARNATAKA	July 14, 2020
THABARESH Vs. STATE OF KARNATAKA	July 17, 2020
THAVRU Vs. STATE OF KARNATAKA	June 5, 2020
THAVRU Vs. STATE OF KARNATAKA	July 5, 2020
THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SHARADA CHITRAMANDIRA	August 25, 2020
THE BANGALORE DEVELOPMENT AUTHORITY AND ORS. Vs. DENNIS JACOB	March 16, 2020
THE BRANCH MANAGER Vs. PREMAKKA @ PREMA	March 5, 2020
THE BRANCH MANAGER Vs. N .SAROJA	March 18, 2020
THE BRANCH MANAGER, KSRTC Vs. JAGADEESAPPA	January 23, 2020
THE CHIEF SECRETARY Vs. MAHADEVAPPA	September 2, 2020
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. AMCO BATTERIES LTD.	August 25, 2020
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.	October 21, 2020
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CANARA BANK	October 20, 2020
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. BIOCON LTD.	November 11, 2020
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS	June 9, 2020
THE COMMISSIONER OF INCOME TAX LTU AND ORS. Vs. TOYOTA KIRLOSKAR MOTOR PVT. LTD.	September 8, 2020
THE COMMISSIONER OF INCOME TAX, ATTAVATA AND ORS. Vs. SYNDICATE BANK	January 17, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. ENDEKA CERAMICS	January 9, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. JSW STEEL LIMITED	February 13, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. GMR INDUSTRIES LTD.	January 31, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. H.E. PANDURANGA	September 8, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. KINGFISHER FINVEST INDIA LTD.	September 29, 2020
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. GOKALDAS IMAGES PVT. LTD.	November 2, 2020
THE COMMISSIONER OF INCOME TAX, BENGALURU AND ORS. Vs. NEENA KRISHNA MENON	November 19, 2020
THE COMMISSIONER OF INCOME-TAX C.R. BUILDING Vs. MAHAVEER MARVEL	September 2, 2020
THE COMMISSIONER OF INCOME-TAX Vs. MIND TREE LTD.	August 25, 2020
THE COMMISSIONER OF INCOME-TAX Vs. RAJMAHAL SILKS	September 1, 2020
THE COMMISSIONER OF INCOME-TAX AND ORS. Vs. CANARA BANK	November 17, 2020
THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. AMUDHA	February 3, 2020
THE DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION AND ORS. Vs. AUTODESK ASIA PVT. LTD.	September 15, 2020
THE DIRECTOR OF INCOME-TAX EXEMPTIONS Vs. INDIA HERITAGE FOUNDATION GOKULAM COMPLEX	August 18, 2020
THE DIVISIONAL CONTROLLER K.S.R.T.C. TUMKUR DIVISION TUMKUR. Vs. K.N. RAMYA	August 20, 2020
THE DIVISIONAL CONTROLLER KSRTC Vs. MALLESH	August 6, 2020
THE DIVISIONAL CONTROLLER Vs. BASAPPA	August 4, 2020
THE DIVISIONAL CONTROLLER, NWKRTC, DHARWAD DIVISION Vs. MALLIKARJUN	January 9, 2020
THE DIVISIONAL MANAGER Vs. KASTURI @ LAXMIBAI	September 16, 2020
THE DIVISIONAL MANAGER Vs. KAIYUMBEG	August 27, 2020
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. RAMAPPA LAXMAN PUJERI AND ORS.	October 7, 2020
THE KARNATAKA PUBLIC SERVICE COMMISSION Vs. VINAY KUMAR RAMAIAH AND ORS.	August 26, 2020
THE KODAGU ACADEMY FOR EDUCATION AND CULTURE COORG PUBLIC SCHOOL Vs. HE STATE OF KARNATAKA	February 25, 2020
THE LEGAL CLAIMS EXECUTIVE, SHRIRAM GENERAL INSURANCE CO. AND ORS. Vs. M. ASHOK AND ORS.	June 3, 2020
THE MANAGEMENT OF RAMKUMAR MILLS PVT. LTD. Vs. THE SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA AND ORS.	February 4, 2020
THE MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. RUKMINI AND ORS.	February 25, 2020
THE MANAGING DIRECTOR Vs. MUSTAQ AHMED @ MUSTAQ	August 13, 2020
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHRI.FIROZ DILAWAR PATWEKAR	September 1, 2020
THE ORIENTAL INSURANCE CO. LTD. Vs. MOHD. NAZEER	November 25, 2020
THE STATE OF KARNATAKA Vs. M. BALAJI AND ORS.	January 21, 2020
THE UNION OF INDIA AND ORS. Vs. BANGALORE NORTH TALUK PUBLIC GREIVANCES COMMITTEE AND ORS.	August 6, 2020
THE UNION OF INDIA, MINISTRY OF FINANCE AND ORS. Vs. LC INFRA PROJECTS PVT. LTD.	March 3, 2020
THIMAKKA Vs. VENKATARAMANAPPA	October 12, 2020
THIMMA @ THIMMAPPA Vs. STATE OF KARNATAKA	August 11, 2020
THIMMAIAH @ PUTTASWAMY Vs. DEPUTY COMMISSIONER	January 24, 2020
THIMMAIAH S. Vs. RANGANATHAIAH K G	September 7, 2020
THIMMAIAH V Vs. DEPUTY COMMISSIONER	August 25, 2020
THIMMANA GOUDA Vs. STATE OF KARNATAKA	June 12, 2020
THIMMAPPA Vs. KHALEEL AHMED	June 18, 2020
THIMMAPPA BHAT Vs. M P APPACHU	October 6, 2020
THIMMAPPA NAIK Vs. SHAILENDRA	January 3, 2020
THIMMARAJU Vs. RAJEEVAPPA P. MATTUR	January 21, 2020
THIMMARAJU Vs. STATE OF KARNATAKA	June 17, 2020
THIMMARAJU Vs. STATE OF KARNATAKA	September 3, 2020
THIMMEGOWDA D. Vs. STATE OF KARNATAKA	January 20, 2020
THIPPANNA S/O SONNAPPA Vs. STATE BY MASTHI POLICE	September 8, 2020
THIPPANNA S/O SIDDAPPA GANGOOR Vs. STATE OF KARNATAKA	August 19, 2020
THIPPESHAPPA Vs. STATE OF KARNARAKA	November 4, 2020
THOHID KHAN Vs. STATE OF KARNATAKA	October 13, 2020
THOMAS GEORGE VAYALIL Vs. JOLLY DEB	August 27, 2020
THOPPIL AGENCIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	August 12, 2020
TIMMAPPA Vs. STATE OF KARNATAKA	July 2, 2020
TIMMAPPA S/O BUDDAYYA Vs. STATE OF KARNATAKA	July 27, 2020
TOICHUBEK UULU BAKYTBEK Vs. STATE OF KARNATAKA	September 4, 2020
TOTAL SOLUTIONS Vs. ASST. LABOUR COMMISSIONER	June 8, 2020
TOUSIF Vs. STATE OF KARNATAKA	September 23, 2020
TOUSIF ISMAIL TIGADI Vs. STATE OF KARNATAKA	August 26, 2020
TOYOTA KIRLOSKAR Vs. T.N. JAYARAM	February 19, 2020
TOYOTA KIRLOSKAR MOTOR (P.) LTD Vs. COMMISSIONER OF INCOME TAX	December 8, 2020
TRAFORM TECHNOLOGIES PVT. LTD. Vs. STATE OF KARNATAKA	August 10, 2020
TTK HEALTHCARE TPA PRIVATE LIMITED REPRESENTED HEREIN BY ITS MANAGING DIRECTOR GIRISH RAO, BANGALORE Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), BANGALORE	October 12, 2020
TUKARAM NAGAPPA MUTNALE Vs. STATE OF KARNATAKA	March 6, 2020
TULASAPPA Vs. STATE OF KARNATAKA	December 1, 2020
TULASI ENTERPRISES Vs. THE STATE OF KARNATAKA AND ORS.	February 4, 2020
TULASI RAM. C. Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	September 1, 2020
TULIP ENGINEERS-BANGALORE, A PARTNER-SHIP FIRM AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD.	January 7, 2020
TULJABAI W/O RAMASING MANSAWALE Vs. ABDULAZIZ	August 28, 2020
TUSHAR THOMAS Vs. STATE	June 18, 2020
TVS MOTOR COMPANY LIMITED Vs. KONGOVI PRIVATE LIMITED	February 17, 2020
U. M. RAMESH RAO Vs. UNION BANK OF INDIA (FORMERLY CORPORATION BANK)	November 13, 2020
U. SHIVASHANKARA BHAT Vs. DHANANJAYA	February 12, 2020
U.K.RAMESH Vs. UNITED INDIA INSURANCE CO. LTD	October 5, 2020
UDAPPA Vs. STATE OF KARNATAKA	September 2, 2020
UDAY Vs. STATE OF KARNATAKA	July 14, 2020
UDAY GUDDAPPA MADIVAL Vs. SIDDAPPA YALLAPPA KALANGI R/O LAXMIPURA	September 2, 2020
UDAY KUMAR Vs. STATE OF KARNATAKA	June 15, 2020
UDAY KUMAR HEBBAL Vs. DIVISIONAL CONTROLLER AND DISCIPLINARY AUTHORITY	January 2, 2020
UDAY PRATHAP SINGH Vs. STATE OF KARNATAKA	May 5, 2020
UDAYARAVI Vs. STATE OF KARNATAKA	May 5, 2020
UDDAPPA MALLAPPA CHUNCHANUR Vs. STATE OF KARNATAKA	February 4, 2020
UJJAL MANDAL Vs. STATE OF KARNATAKA	January 7, 2020
UJWALA PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD	October 1, 2020
UMA GANGADHARAGOWDA Vs. S.NAVEEN KUMAR	October 6, 2020
UMAKANT ALIAS RAMAKANT NAGESH GOUDA Vs. STATE BY SPECIAL POLICE STATION	September 18, 2020
UMESH Vs. STATE OF KARNATAKA	January 27, 2020
UMESH Vs. STATE OF KARNATAKA	October 1, 2020
UMESH Vs. STATE OF KARNATAKA	August 12, 2020
UMESH BHANDARY Vs. VIJAYANANDA ROAD LINES PVT. LTD.	August 14, 2020
UMESH K B Vs. STATE OF KARNATAKA	October 1, 2020
UMESH MADARA Vs. STATE OF KARNATAKA	April 16, 2020
UMESH NAGAPPA URF SANGAPPA Vs. STATE OF KARNATAKA	October 1, 2020
UMESHA NAMANTAPPA KHANDOJI Vs. STATE OF KARNATAKA	July 23, 2020
UNION OF INDIA Vs. R. P. UDUPI	January 3, 2020
UNION OF INDIA Vs. SHANTABAI	September 24, 2020
UNION OF INDIA Vs. NIRMALA	June 12, 2020
UNION OF INDIA Vs. M.SIDDARAJ	October 22, 2020
UNION OF INDIA Vs. AIR OFFICER COMMANDING AIR FORCE STATION	August 6, 2020
UNION OF INDIA AND ORS. Vs. WELCAST STEELS LTD.	February 4, 2020
UNION OF INDIA AND ORS. Vs. K.V. GOPALKRISHNAN	March 3, 2020
UNIQUE TRAINING CORPORATION Vs. SUNIL KUMAR A	September 18, 2020
UNITED INDIA INS. CO. LTD Vs. KAMAL KUMAR AGARWAL	June 16, 2020
UNITED INDIA INSURANCE CO LTD Vs. SHOBHA SUVARNA	December 7, 2020
UNITED INDIA INSURANCE CO LTD BRANCH MANAGER Vs. BASAVARAJ	November 2, 2020
UNITED INDIA INSURANCE CO LTD DIVISIONAL OFFICE RAMA BHAVAN COMPLEX NEAR NAVA BHARATH CIRCLE MANGALORE BY ITS MANAGER Vs. MARY	September 3, 2020
UNITED INDIA INSURANCE CO, LTD DAVANAGERE BRANCH Vs. V RATHNAMMA	October 5, 2020
UNITED INDIA INSURANCE CO, LTD. Vs. N MOHAN	October 5, 2020
UNITED INDIA INSURANCE CO, LTD., Vs. BHOJAPPA	September 18, 2020
UNITED INDIA INSURANCE CO. LTD Vs. VEENA	November 4, 2020
UNITED INDIA INSURANCE CO. LTD Vs. RAJA KANI AMMAL	September 16, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. ANNAPOORNA	September 21, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. DEVAMMA	June 19, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. KANTHAPPA S/O HANUMAPPA	November 10, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. T. THIMMANNA	February 20, 2020
UNITED INDIA INSURANCE CO., LTD. Vs. G. MUNISHA	August 28, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVITA	June 8, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVERAMMA	July 21, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GAYATHRI	June 24, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GURAMMA	October 21, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUSUMA RAJANNA	March 19, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. YESHAPPA	September 25, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. SAROJA AND ORS.	February 28, 2020
UNITED STATES FEDERAL TRADE COMMISSION Vs. NIL	November 23, 2020
UNIVERSAL AIR PRODUCTS PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD.	February 14, 2020
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. SUNILKUMAR CHANDRASHEKHAR	August 18, 2020
UPPALA PATTI SUBBA Vs. STATE OF KARNATAKA	July 9, 2020
URBANIZE DEVELOPERS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	November 2, 2020
USHA J W/O LATE DINESH S. S. Vs. ZAHIR HUSSAIN M.	September 1, 2020
USHA P. Vs. CHAIRMAN/MEMBER SECRETARY KARNATAKA NURSING SCIENCE & PARAMEDICAL EDUCATION (REGULATION) AUTHORITY, PARA MEDICAL BOARD	October 20, 2020
USHA RAJESHWARI Vs. DEPUTY COMMISSIONER, MANGALORE	December 1, 2020
UTTAM Vs. STATE OF KARNATAKA	June 10, 2020
V HEMANTH KUMAR Vs. STATE OF KARNATAKA	September 30, 2020
V MARIYAPPA Vs. BARAGURU VIRUPAKSHA	June 9, 2020
V. HARISH KUMAR Vs. STATE OF KARNATAKA	June 23, 2020
V. JAYARAM Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT	January 2, 2020
V. N. HARISH Vs. S. BHASKARAN	November 4, 2020
V. N. MANJUNATH Vs. THE STATE OF KARNATAKA	October 19, 2020
V. RAKESH Vs. STATE OF KARNATAKA AND ORS.	January 10, 2020
V. S. MANJUNATHA Vs. V. N. MANJULA	October 14, 2020
V. SHANKARNARAYAN REDDY AND ORS. Vs. K. SACHITHA AND ORS.	May 21, 2020
V. SHIVAKUMAR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM)	March 24, 2020
V.CHANDRASHEKAR Vs. N.VENKATACHALAPATHI	November 9, 2020
V.I.P RECREATION CLUB Vs. STATE OF KARNATAKA	June 4, 2020
V.J. HARISHA Vs. STATE OF KARNATAKA	November 20, 2020
V.K.DAYANAND Vs. NIRMALA	May 21, 2020
V.R.VISHWANTH S/O LATE V.H.RANGASWAMY Vs. STATE OF KARNATAKA	September 25, 2020
V.RAJESH Vs. SRINIVASAN S/O LATE K.RANGARAJU	January 3, 2020
V.RANGASWAMY Vs. SOMASHEKAR	December 2, 2020
V.S. HIREMATH Vs. STATE OF KARNATAKA	February 28, 2020
V.VENKATACHALA GOWDA Vs. STATE	June 4, 2020
V.VIMALA W/O LATE V SURESH Vs. SUNIL KUMAR	September 3, 2020
VADDE SHEKAR Vs. STATE OF KARNATAKA	September 10, 2020
VADIRAJ SUBRAMANYA KATTI Vs. STATE OF KARNATAKA	October 5, 2020
VAISHALI TEJASVI Vs. STATE OF KARNATAKA	June 12, 2020
VALI SAB Vs. STATE OF KARNATAKA	June 5, 2020
VANABASI SHRI RAM MANDIR TRUST Vs. SHRI RAGHAVENDRA SONDUR	September 2, 2020
VANAJAKSHI W/O J.R.INDRESH Vs. STATE OF KARNATAKA	February 26, 2020
VANISHREE SATISH BHASME Vs. STATE OF KARNATAKA	July 14, 2020
VANISRI Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD	October 14, 2020
VANITA KOM PRABHAKAR RANE Vs. MAHADEV	August 7, 2020
VANITHA Vs. B. VADIRAJ	June 19, 2020
VARALAKSHMI Vs. STATE OF KARNATAKA	September 22, 2020
VARALAKSHMI V. Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT	November 2, 2020
VARIJA AND ORS. Vs. BOMMA BAI AND ORS.	March 4, 2020
VASANT S/O RAMAPPA Vs. STATE OF KARNATAKA	August 25, 2020
VASANTA KUMAR Vs. STATE BY BELUR POLICE HASSAN DISTRICT	December 4, 2020
VASANTHA ALIAS VASANTHAKUMARI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	February 18, 2020
VASANTHA KUMAR .V Vs. STATE OF KARNATAKA	August 3, 2020
VASANTHAMMA, Vs. SEENAPPA,	September 30, 2020
VASANTHARAO SANNDEVAPPA GALGALI Vs. NAGAPPA DEVAPPA	June 1, 2020
VASANTHI AMAR B.V. Vs. REVENUE SECRETARY REVENUE DEPARTMENT, BENGALURU AND ORS.	February 25, 2020
VASAVI STONE CRUSHER Vs. STATE OF KARNATAKA	November 27, 2020
VASEEM Vs. STATE	September 1, 2020
VASUDEV Vs. STATE OF KARNATAKA	June 1, 2020
VASUDEV ADIGAS FAST FOODS PVT. LTD. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.	January 6, 2020
VASUDEV S/O.RAMACHANDRA PUJAR Vs. SHANTA W/O.RAVINDRA KUMAR TIWARI	September 1, 2020
VASUDEV SRIVATSA Vs. STATE OF KARNATAKA	November 12, 2020
VASUDEVA @ VASU Vs. STATE OF KARNATAKA	September 8, 2020
VATERIRA A.GANAPATHY Vs. STATE OF KARNATAKA	May 18, 2020
VAZEER KHAN Vs. STATE OF KARNATAKA	May 29, 2020
VEDANT Vs. UNION OF INDIA MINISTRY OF HUMAN RESOURCE DEVELOPMENT	September 29, 2020
VEENA Vs. C.M.MAMATHA	June 25, 2020
VEENA KARANTH Vs. STATE OF KARNATAKA	November 3, 2020
VEENA S. Vs. NEW INDIA ASSURANCE COMPANY LTD.	June 22, 2020
VEERANNA Vs. SECRETARY	January 9, 2020
VEERAPPA Vs. KALAKAPPA	March 3, 2020
VEERAPPA Vs. STATE OF KARNATAKA	July 22, 2020
VEERAPPA BANGERA Vs. ICICI LOMBARD INSURANCE CO. LTD.	August 14, 2020
VEERBHADRAPPA Vs. STATE OF KARNATAKA	July 7, 2020
VEERENDRA Vs. STATE OF KARNATAKA	January 3, 2020
VEERESH Vs. STATE OF KARNATAKA	August 12, 2020
VEERESH Vs. STATE OF KARNATAKA	July 24, 2020
VEERESH Vs. STATE OF KARNATAKA	January 17, 2020
VEERESH DHANAJU NAYAK Vs. STATE OF KARNATAKA	March 10, 2020
VEERESH HUGAR Vs. SHRUTI VEERESH HUGAR	July 1, 2020
VEERESH KORI AND ANOTHER Vs. KARNATAKA LOKAYUKTA AND ANOTHER	December 23, 2020
VEERESH S/O SIDRAM HIREMATH Vs. STATE	January 7, 2020
VEERESHA MADDERA @ KENCHA Vs. STATE OF KARNATAKA	August 18, 2020
VELANKANI INFORMATION SYSTEMS LIMITED Vs. SECRETARY, MINISTRY OF HOME AFFAIRS	July 8, 2020
VELU VARDARAJ Vs. STATE	November 18, 2020
VENKAT RAJENDRAN Vs. STATE OF KARNATAKA	September 2, 2020
VENKATACHALAPATHI Vs. UNITED INDIA INSURANCE CO LTD	June 17, 2020
VENKATALINGAIAH MURTHY Vs. NALINI @ MALA	January 8, 2020
VENKATAMMA Vs. R. SUDHAKAR	October 22, 2020
VENKATAPPA Vs. HARISH B.N.	January 13, 2020
VENKATAPPA AND ORS. Vs. AKKANAGAMMA AND ORS.	January 9, 2020
VENKATARAMANA BHAT Vs. V. MOHAN	January 24, 2020
VENKATASWAMY REDDY Vs. GOWRAMMA	April 16, 2020
VENKATESH Vs. SHANKARAPPA	April 16, 2020
VENKATESH Vs. STATE OF KARNATAKA	August 31, 2020
VENKATESH Vs. STATE OF KARNATAKA	June 3, 2020
VENKATESH Vs. STATE OF KARNATAKA	October 23, 2020
VENKATESH Vs. STATE	June 1, 2020
VENKATESH Vs. STATE OF KARNATAKA	January 21, 2020
VENKATESH Vs. STATE OF KARNATAKA	August 26, 2020
VENKATESH Vs. STATE OF KARNATAKA	September 14, 2020
VENKATESH M. Vs. YELLAMMA	September 18, 2020
VENKATESH NAIK Vs. STATE OF KARNATAKA	July 15, 2020
VENKATESH, S/O RACHAIAH Vs. STATE OF KARNATAKA	August 6, 2020
VENKATESHA Vs. BASAVARAJU P.L.	September 4, 2020
VENKATESHA BOTTLES Vs. THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)	January 30, 2020
VENKATESHA K N Vs. THIPREGOWDA	August 13, 2020
VENKATESHALU NAIDU Vs. STATE OF KARNATAKA	February 24, 2020
VENKATESHVARA LOGISTICS FLEET OWNERS AND TRANSPORT CONTRACTORS Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE	August 19, 2020
VENKATESHWARA HILL CRUSHERS Vs. STATE OF KARNATAKA	June 3, 2020
VENKATESHWARA SAW MILL Vs. STATE OF KARNATAKA	June 9, 2020
VENKAVVA Vs. KISTAPPA	September 2, 2020
VERONICA Vs. GOVERNMENT OF KARNATAKA AND ORS.	June 19, 2020
VIDHYA RAJARAM ACHARI Vs. GAJANAN GANAPATI NAIK	September 7, 2020
VIDYA Vs. DEEPAK	August 12, 2020
VIDYA Vs. STATE OF KARNATAKA	September 21, 2020
VIHAAN DIRECT SELLING (INDIA) PRIVATE LIMITED Vs. T V 18 BROADCAST LIMITED	November 9, 2020
VIJAY Vs. STATE OF KARNATAKA	January 10, 2020
VIJAY @ VIJAYKUMAR Vs. STATE OF KARNATAKA	January 10, 2020
VIJAY @ VIJENDRA S/O SUBHASH SURAVASE Vs. STATE OF KARNATAKA	November 20, 2020
VIJAY S P MANAGING DIRECTOR Vs. STATE OF KARNATAKA	October 8, 2020
VIJAYA BANK Vs. H.C.JAYAPRAKASH	February 19, 2020
VIJAYA KUMAR Vs. STATE	January 8, 2020
VIJAYA KUMARI Vs. STATE OF KARNATAKA	June 17, 2020
VIJAYAKUMAR Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD	November 3, 2020
VIJAYALAKSHMI Vs. SATAPPA	October 6, 2020
VIJAYALAXMI SHETTY Vs. KOCHU SHETTY	November 11, 2020
VIJAYAN Vs. KRISHNAPPA	July 28, 2020
VIJAYKUMAR Vs. STATE OF KARNATAKA	May 27, 2020
VIJI Vs. STATE OF KARNATAKA	December 4, 2020
VIKAS C.N. Vs. STATE OF KARNATAKA	October 7, 2020
VIKASH KUMAR VIKASH Vs. THE POLICE INSPECTOR, CHIKMAGALUR AND ORS.	August 12, 2020
VIKRAM Vs. STATE OF KARNATAKA	July 23, 2020
VIKRAM SINGH Vs. STATE OF KARNATAKA	April 13, 2020
VIMALA YOGESH HIREMATH Vs. RAJASHEKAR TEGGINAMAI	March 20, 2020
VIMALANATHAN S. Vs. CHIEF SUPERINTENDENT OF CENTRAL PRISON, BENGALURU AND ORS.	January 10, 2020
VIMALRAJ @ SANDEEP Vs. STATE OF KARNATAKA	September 2, 2020
VINAY @ VINI Vs. STATE OF KARNATAKA	August 19, 2020
VINAY KUMAR Vs. STATE	December 1, 2020
VINAY KUMAR B @ VINAY Vs. STATE OF KARNATAKA	January 17, 2020
VINAY P.D. Vs. CONICA SHAMBAYA	September 10, 2020
VINAYA B. SHETTY Vs. UMAVATHI SHETTY	March 3, 2020
VINAYAK S/O VAS UDEV NAIK Vs. STATE OF KARNATAKA	August 4, 2020
VINAYAKA Vs. STATE	June 17, 2020
VINAYAKA BHAT Vs. STATE OF KARNATAKA	January 17, 2020
VINAYAKA CNC CENTRE PRIVATE LIMITED Vs. RUDRESHA D.P.	February 7, 2020
VINAYAKA EDUCATION SOCIETY Vs. GOVERNMENT OF KARNATAKA	January 27, 2020
VINOD Vs. STATE OF KARNATAKA	July 13, 2020
VINOD Vs. STATE OF KARNATAKA	July 15, 2020
VINOD Vs. STATE OF KARNATAKA	June 12, 2020
VINOD @ VINOD KUMAR Vs. THE STATE	January 27, 2020
VINOD B. Vs. B.S. YEDDYURAPPA	November 4, 2020
VINOD KUMAR Vs. STATE	December 8, 2020
VINOD RAMNANI Vs. STATION HOUSE OFFICER	August 13, 2020
VINODHA Vs. STATE OF KARNATAKA	May 26, 2020
VINODINI Vs. SECRETARY KARNATAKA MEDICAL COUNCIL	June 10, 2020
VIPINDAS K Vs. VISVESVARAYA	January 7, 2020
VIRAPAKSHAPPA PUJARI Vs. GENERAL MANAGER ADM & HRD, KPTCL	February 24, 2020
VIRESH Vs. STATE OF KARNATAKA	July 22, 2020
VIRESH S/O SHIVAJI MANDANE @ AINAPUR Vs. STATE OF KARNATAKA	January 2, 2020
VIRUPAKSHI Vs. STATE OF KARNATAKA	December 4, 2020
VISHAL S/O VITHAL HUDLI Vs. STATE OF KARNATAKA	August 25, 2020
VISHAL S/O. SHRINIVAS MALPANI Vs. PRAKASH KADAPPA HEGANNAWAR	February 13, 2020
VISHNUMOORTHY STONE CRUSHER Vs. STATE OF KARNATAKA	October 21, 2020
VISHWANATH @ VISHU PHANIRAJ GOPI BHAT Vs. STATE OF KARNATAKA	May 5, 2020
VISHWANATH RAO N. Vs. N.VIJAYA KUMAR	December 21, 2020
VISHWANATH S/O YALLANAGOUDA PATIL Vs. STATE OF KARNATAKA	July 24, 2020
VISHWANTH Vs. MANAGEMENT OF NWKRTC	September 18, 2020
VITHAL Vs. STATE OF KARNATAKA	June 4, 2020
VITHAL Vs. STATE OF KARNATAKA	September 4, 2020
VITTAL Vs. VITTAL	August 12, 2020
VITTAL LAXMAN WADAVANI Vs. STATE OF KARNATAKA	July 1, 2020
VITTAL RAJAPPA WANGAMUDI Vs. BASNAGOUDA S PATIL	September 21, 2020
VITTAL S. DANDAPUR Vs. NEW INDIA ASSURANCE COMPANY LTD	June 15, 2020
VITTAL SHAMBA KAROLI Vs. STATE OF KARNATAKA	September 30, 2020
VITTHAL SANGAPPA KUMBAR Vs. KOLHAR	June 15, 2020
VITTHALRAY SOUHARDA PATTIN SAHAKARI NIYAMIT Vs. UNION OF INDIA	June 10, 2020
VIVEK Vs. STATE	June 2, 2020
VIVEK EXPORTS Vs. STATE OF KARNATAKA	December 10, 2020
VIVEK PRATHAP MAKHIJA Vs. STATE OF KARNATAKA	September 21, 2020
VIVEK SHANKAR Vs. STATE OF KARNATAKA	May 11, 2020
VIVEK.B Vs. STATE OF KARNATAKA	April 30, 2020
W.BALAKRISHNA Vs. VIJAYANAGAR KRISHNADEVARAYA UNIVERSITY	November 10, 2020
WAHEED Vs. STATE OF KARNATAKA	July 8, 2020
WAJEED KHAN.H.B Vs. COMMISSIONER OF POLICE BANGALORE CITY	November 27, 2020
WASEEM S/O ANWAR BADSHA Vs. RAHUL S/O ARUN UCHGAONKART	September 7, 2020
WEB INTERNATIONAL CARGO LTD. Vs. MAGNUM LOGISTICS LTD.	August 27, 2020
WEST COAST OPTILINKS Vs. THE COMMISSIONER OF CENTRAL TAX, MYSORE	March 18, 2020
WEST COAST PAPER MILLS LTD. Vs. STATE OF KARNATAKA	August 7, 2020
WILLIAN PADILLA MARTINEZ @ ORASIO Vs. STATE OF KARNATAKA	June 16, 2020
WILSON Vs. STATE OF KARNATAKA	January 7, 2020
WING COMMANDER Vs. UNION OF INDIA	October 9, 2020
WIPRO ENTERPRISES (P) LTD Vs. STATE OF KARNATAKA	February 4, 2020
WIPRO LIMITED Vs. STATE OF KARNATAKA	December 2, 2020
WORKMEN OF DAKSHINA KANNADA SAHAKARI SAKKARE KARKHANE NIYAMITA Vs. STATE OF KARNATAKA	September 30, 2020
X Vs. STATE OF KARNATAKA	November 5, 2020
Y N RAMACHANDRAIAH Vs. STATE OF KARNATAKA	September 14, 2020
Y N RAMU Vs. ECRETARY FOOD & CIVIL SUPPLIES GOVERNMENT OF KARNATAKA	December 1, 2020
Y. MANJUNATH Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION	March 18, 2020
Y. SRIDHAR Vs. STATE OF KARNATAKA	June 8, 2020
Y.H. JAGADEESH BABU Vs. CHIKKARANGAIAH RANGANATHA COMMERCIALS	September 30, 2020
Y.M. CHETAN Vs. STATE BY CHANNARAYAPATNA	July 22, 2020
Y.N. KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION LTD.	July 20, 2020
Y.V. SOMASHEKARA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED	October 23, 2020
YALLA PPA Vs. STATE OF KARNATAKA	August 11, 2020
YALLAMMA Vs. STATE OF KARNATAKA	December 14, 2020
YALLAPPA Vs. STATE OF KARNATAKA	September 29, 2020
YALLAPPA BASAPPA YEMMETTI Vs. STATE OF KARNATAKA	August 7, 2020
YALLAPPA BHAGAVANT SAYANNAVAR Vs. STATE OF KARNATAKA	January 13, 2020
YALLAPPA DUNDAPPA KONIN Vs. STATE OF KARNATAKA	February 14, 2020
YALLAPPA KAMANE Vs. STATE OF KARNATAKA	August 10, 2020
YALLAPPA S/O IRAPPA GADDI @ RAMACHARI Vs. STATE OF KARNATAKA	September 30, 2020
YALLAPPA YAMANAPPA HALAB Vs. STATE OF KARNATAKA	June 30, 2020
YAMANAPPA Vs. STATE OF KARNATAKA	July 22, 2020
YAMANAPPA Vs. STATE OF KARNATAKA	June 4, 2020
YAMANAPPA Vs. STATE OF KARNATAKA	July 6, 2020
YAMANAPPA Vs. STATE OF KARNATAKA	September 14, 2020
YAMANAVVA D/O MARUTI DHARMATTI Vs. GOVERNMENT OF KARNATAKA	September 1, 2020
YAMNAPPA Vs. SHANKARASWAMIGALU	October 23, 2020
YANKANAGOUDA Vs. K.PAMPAPATHI PATIL	June 26, 2020
YANKAPPA S/O SIDDANING HIREKURBUR Vs. STATE OF KARNATAKA	October 16, 2020
YANKAWWA Vs. SIDDAYYA	June 9, 2020
YASHAVANTH R. Vs. PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA	November 10, 2020
YASHODAMMA Vs. MANAGING DIRECTOR, B.M.T.C.	October 6, 2020
YASHODAMMA Vs. MANAGING DIRECTOR	September 24, 2020
YASHODHA Vs. SHARATH KUMAR ACHARYA	June 23, 2020
YASHODHAMMA Vs. STATE OF KARNATAKA	August 25, 2020
YASHODHAMMA W/O CHANDRASHEKHAR Vs. AYYANAGOUDA S/O HANUMANAGOUDA	November 4, 2020
YASHODHARA T. Vs. STATE OF KARNATAKA	March 12, 2020
YASHWANTH Vs. STATE OF KARNATAKA	December 10, 2020
YASHWANTH @ YASHAVANT S/O HANUMANTAPPA MARATHE @ MARATHI Vs. STATE OF KARNATAKA	September 29, 2020
YASHWANTH ENGINEERING PVT. LTD Vs. AUTHORISED OFFICER CANARA BANK	June 3, 2020
YASIRKHAN Vs. YAHIDAHMAD @ AMMAD RAZAK, @ AHMADKHAN	December 8, 2020
YATHISH Vs. STATE OF KARNATAKA AND ORS.	February 27, 2020
YATHISH KUMAR Vs. STATE OF KARNATAKA	October 7, 2020
YATHISH, S/O SUDHAKARA Vs. RAMESH V.POOJARY	October 23, 2020
YELLAPPA Vs. MANAGEMENT OF NWKRTC	September 21, 2020
YENEPOYA RESINS AND CHEMICALS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, INVESTIGATION CIRCLE	January 8, 2020
YESAIAH @ YESU Vs. STATE OF KARNATAKA	September 3, 2020
YOGAMMA H.M. Vs. BRANCH MANAGER	June 24, 2020
YOGEESH NAIKA Vs. STATE OF KARNATAKA	January 10, 2020
YOGESH AGARWAL Vs. STATE OF KARNATAKA	September 24, 2020
YOGESH M Vs. STATE OF KARNATAKA	June 16, 2020
YOGESH NAIKA Vs. STATE OF KARNATAKA	April 30, 2020
YOGISH SAMAGARA Vs. STATE OF KARNATAKA	November 3, 2020
YOKOGAWA INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 4, 2020
YONUSAHAMAD Vs. STATE OF KARNATAKA	June 10, 2020
YOUSUFF SHARIFF Vs. STATE OF KARNATAKA	October 23, 2020
YUVAKA SANGHA Vs. DEPUTY COMMISSIONER	September 18, 2020
YUVARAJ. D Vs. STATE OF KARNATAKA	August 26, 2020
ZAHEER Vs. GOUSIA BANO	September 22, 2020
ZAHEERA BEGUM Vs. BASAVARAJ	August 25, 2020
ZAMEER Vs. STATE OF KARNATAKA STATE	September 14, 2020
ZAMEER @ BACHAN Vs. STATE OF KARNATAKA	September 3, 2020
ZAMEER AHMED Vs. STATE OF KARNATAKA	June 3, 2020
ZAMEER PASHA @ BABA Vs. STATE OF KARNATAKA	August 14, 2020
ZHAREPPA Vs. ISMAILSAB AND ORS.	November 3, 2020
ZILLA JANATA DAL Vs. COMMISSIONER CITY MUNICIPAL COUNCIL	February 19, 2020
ZUBAIR Vs. STATE BY BANATWAL TOWN POLICE STATION	March 17, 2020

Year 2020 of HIGH COURT OF KARNATAKA

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