|
R. ASHWIN CHOUDRI AND ORS. Vs. C.R. NAGAPPA & SONS CHARITABLE TRUST A PUBLIC CHARITABLE TRUST AND ORS.
|
February 24, 2015 |
|
A A GANAPATHY Vs. GANGAMMA
|
March 6, 2015 |
|
A A GANAPATHY Vs. LALITHA
|
March 6, 2015 |
|
A AMEER JAN Vs. R MUDDAIAH
|
June 4, 2015 |
|
A J SHETTY Vs. THORBRAU AUGSBURG; MANGALORE BREWERIES; UNITED BREWERIES LIMITED
|
November 16, 2015 |
|
A LEELAVATHI AND ORS Vs. SHYAMALAMMA AND ORS
|
October 5, 2015 |
|
A NATARAJ; SNEHA Vs. MAHESH N; A VASANTHA KUMAR; A JAGDEESH PRASAD; A VISHWANATH; A KALAPANA UDAYA SHANKER AND OTHERS
|
July 27, 2015 |
|
A S RAZAK Vs. ABDUL RAHAMAN CHENNAR
|
March 26, 2015 |
|
A SHANTHAKUMAR ALIAS KUMAR SON OF MARIYAPPA Vs. STATE OF KARNATAKA
|
January 29, 2015 |
|
A SHRAF ALIAS MOHAMMED ASHRAF ALI Vs. STATE OF KARNATAKA
|
April 10, 2015 |
|
A VISHWANATHA Vs. LAKSHMANA; GANAPATHI; MANAGER,
ORIENTAL INSURANCE CO LTD
|
December 10, 2015 |
|
A. DEVENDRA Vs. STATE OF KARNATAKA
|
June 22, 2015 |
|
A. KESHAVA REDDY AND ORS. Vs. N. NARAYANA AND ORS.
|
October 20, 2015 |
|
A. KHADAR BASHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
|
January 20, 2015 |
|
A. PAPANNA Vs. USHA SURESH
|
March 9, 2015 |
|
A. PARTHASARATHY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
A. RAJA Vs. V. MUTHULAKSHMI AND ORS.
|
December 29, 2015 |
|
A. SAJJAN RAJ Vs. CHAITRA ADVERTISING PVT. LTD.
|
July 8, 2015 |
|
A. SHANMUGAM NAIDU AND ORS. Vs. MAYAN KUTTY AND ORS.
|
June 30, 2015 |
|
A. SHRAF AND ORS. Vs. STATE OF KARNATAKA
|
April 10, 2015 |
|
A. SRINIVASALU Vs. KARTHIK KALEVAR
|
April 13, 2015 |
|
A. SUDHAKAR REDDY Vs. BEML (HQRS AND MKTG), SC/ST EMPLOYEES WELFARE ASSOCIATION AND ORS.
|
January 28, 2015 |
|
A. SUDHIR PRASAD SHETTY Vs. GANGADHAR RAI AND ORS.
|
November 26, 2015 |
|
A. VENKATESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 12, 2015 |
|
A. YESUDAS AND ORS. Vs. MITHUNA AND ORS.
|
September 11, 2015 |
|
A.A. GANAPATHY Vs. D.M. GANESH
|
March 6, 2015 |
|
A.B. VASU Vs. STATE
|
July 13, 2015 |
|
A.C. ANANTHASWAMY Vs. A.R. CHANDRAPPA AND ORS.
|
January 29, 2015 |
|
A.C. PUTTASWAMY AND ORS. Vs. SRINIVASAIAH AND ORS.
|
October 9, 2015 |
|
A.G. SHIVAPRAKASH Vs. ANDANAIAH AND ORS.
|
April 27, 2015 |
|
A.H. MAKANDAR AND ORS. Vs. N. RAMACHANDRAN
|
September 2, 2015 |
|
A.K. BASAPPA Vs. A.K. MARAPPA AND ORS.
|
February 25, 2015 |
|
A.K. JEELANI AND ORS. Vs. AKKAYAMMA AND ORS.
|
July 3, 2015 |
|
A.K. LAKSHMANAPPA AND ORS. Vs. STATE
|
March 31, 2015 |
|
A.K. MOHTA Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
|
October 13, 2015 |
|
A.K. PREMNATH Vs. STATE OF KARNATAKA AND ORS.
|
February 3, 2015 |
|
A.K. SUNDER Vs. V. SRINIVAS AND ORS.
|
September 30, 2015 |
|
A.L. YELLAPPA Vs. HUTCHAMMA AND ORS.
|
January 9, 2015 |
|
A.M. GOVINDEGOWDA Vs. B.V. RAVI
|
June 22, 2015 |
|
A.M. HANUMANTHE GOWDA Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
August 19, 2015 |
|
A.M. SHIVANNA AND ORS. Vs. THE MANAGING DIRECTOR B.M.T.C. AND ORS.
|
December 11, 2015 |
|
A.N. NARAYANASWAMY AND ORS. Vs. STATE OF KARNATAKA
|
March 23, 2015 |
|
A.N. RAMAIAH AND ORS. Vs. M. ABRAHAM ASHIRVADAM
|
September 21, 2015 |
|
A.P. SHANKAR RAO Vs. V. HARIDASS
|
January 2, 2015 |
|
A.R. ASHWATH GUPTA Vs. A.R. JAYACHANDRA GUPTA AND ORS.
|
July 31, 2015 |
|
A.R. JAYAPRAKASH AND ORS. Vs. H.M. SRINIVASA RAO AND ORS.
|
March 3, 2015 |
|
A.R. LALITHA Vs. C.N. SATYANARAYANA AND ORS.
|
October 14, 2015 |
|
A.S. GURURAJA Vs. A.S. RAGHAVENDRACHAR AND ORS.
|
October 5, 2015 |
|
A.S. SHIVASWAMY Vs. SIDDAMMA
|
January 2, 2015 |
|
A.S. SRINIVASAN Vs. THE KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED AND ORS.
|
December 9, 2015 |
|
A.S. SUBBAIAH SHETTY AND ORS. Vs. K.M. NANJUNDAPPA AND ORS.
|
April 17, 2015 |
|
A.S. SUNANDA AND ORS. Vs. C.R. VENKATARAMU AND ORS.
|
July 9, 2015 |
|
A.SUNNY KUNNATH Vs. B.N.NITESH PURUSHOTHAMA
|
November 13, 2015 |
|
A.U. NARAYANA GOWDA Vs. K.R. SOMEGOWDA
|
April 24, 2015 |
|
A.V. GAYATHRI Vs. THE STATE OF KARNATAKA AND ORS.
|
March 6, 2015 |
|
A.V. KULKARNI Vs. KARNATAKA VIKAS GRAMEENA BANK
|
December 18, 2015 |
|
A.V. PATEL Vs. KARNATAKA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CO. LTD. AND ORS.
|
February 16, 2015 |
|
A.V. SUMA Vs. M.R. PRASAD
|
January 29, 2015 |
|
AAJAMBI AND ORS. Vs. MUMTAZ BEGUM
|
January 31, 2015 |
|
AARIYAPPA AND OTHERS Vs. MAHADEVAPPA AND OTHERS
|
September 3, 2015 |
|
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 5, 2015 |
|
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 20, 2015 |
|
ABB INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 18, 2015 |
|
ABBAS ALI Vs. THE DIVISIONAL CONTROLLER NWKRTC
|
November 16, 2015 |
|
ABDUL AJEEJ Vs. STATE OF KARNATAKA
|
March 27, 2015 |
|
ABDUL AZIZ ABDUL KHADER Vs. BASHEER AHAMMED M. KARNOOL AND ORS.
|
June 3, 2015 |
|
ABDUL GAFAR Vs. SHANKAR AND ORS.
|
September 15, 2015 |
|
ABDUL GAFAR AND ORS. Vs. THE LAND TRIBUNAL, SAVANUR AND ORS.
|
March 31, 2015 |
|
ABDUL HAMED Vs. BILKISHBANU AND ORS.
|
October 8, 2015 |
|
ABDUL HAQ Vs. ZAINABUNNISSA
|
April 28, 2015 |
|
ABDUL JABBAR @ AMEER Vs. HABEEB PASHA
|
February 16, 2015 |
|
ABDUL JABBARSAB AND ORS. Vs. THE DEPUTY COMMISSIONER, HAVERI DISTRICT AND ORS.
|
August 26, 2015 |
|
ABDUL KAHLIQ ANSARI Vs. FARKUNDA AND ORS.
|
October 6, 2015 |
|
ABDUL KAREEM Vs. THE STATE
|
July 16, 2015 |
|
ABDUL KHADER Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
October 7, 2015 |
|
ABDUL KHALIQ ANSARI Vs. FARKUNDA AND ORS.
|
February 11, 2015 |
|
ABDUL KUDDUS AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 20, 2015 |
|
ABDUL RAHMAN Vs. VASANTH TULASIRAM RATHOD
|
March 5, 2015 |
|
ABDUL RAWOOF Vs. THE STATE OF KARNATAKA AND ORS.
|
July 27, 2015 |
|
ABDUL RAZAK Vs. ABDUL KHADAR JEELANI AND ORS.
|
November 3, 2015 |
|
ABDUL REHAMAN Vs. GANESH R. NAIK AND ORS.
|
August 13, 2015 |
|
ABDUL REHEMAN Vs. ASHRAF AND ORS.
|
November 23, 2015 |
|
ABDUL SAMAD Vs. MUDDARAYAPPA MUDDARAYA AND ORS.
|
August 3, 2015 |
|
ABDUL SATTAR Vs. KARNATAKA STATE BOARD OF WAKF AND ORS.
|
March 24, 2015 |
|
ABDULKHADAR Vs. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION AND ORS.
|
April 25, 2015 |
|
ABDULLA SIDDIQ AND ORS. Vs. U.F.M. UDAY
|
June 26, 2015 |
|
ABDULSATTAR Vs. NOORJAHAN
|
September 7, 2015 |
|
ABED HUSSAIN Vs. THAHERABANU
|
June 15, 2015 |
|
ABHAY KUMAR Vs. SUJIT AND ORS.
|
October 21, 2015 |
|
ABHAYA ENTERPRISES Vs. CORPORATION BANK
|
January 19, 2015 |
|
ABHIJIT Vs. MANSI
|
February 11, 2015 |
|
ABHILASH SOFTWARE DEVELOPMENT CENTRE Vs. GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRIES AND ORS.
|
November 18, 2015 |
|
ABRAHAM ALISAB KALADAGI AND ORS. Vs. THE SLAO AND ORS.
|
February 13, 2015 |
|
ABSOLUTE COMMUNICATIONS, MARATHAHALLI-VARTHUR ROAD Vs. ALLEGIS SERVICES (INDIA) PRIVATE LIMITED
|
July 28, 2015 |
|
ABU SALEH KHAN Vs. ABDUL KARIM KHAN
|
October 7, 2015 |
|
ABUBKARSAB Vs. BURANUDDIN AND ORS.
|
March 24, 2015 |
|
ABZAL PASHA Vs. B S ANDANI
|
February 3, 2015 |
|
ACE MANUFACTURING SYSTEMS LIMITED Vs. THE ADDL. COMMISSIONER OF INCOME TAX (LTU)
|
June 2, 2015 |
|
ACER INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
April 8, 2015 |
|
ACHARYA PATHASALA EDUCATIONAL TRUST Vs. A.R. ACHARYA AND ORS.
|
January 31, 2015 |
|
ADAPPA AND ORS. Vs. THE BELGAUM DEVELOPMENT AUTHORITY AND ORS.
|
July 29, 2015 |
|
ADAVEESHAIAH Vs. H.K. RANGASWAMAIAH AND ORS.
|
February 3, 2015 |
|
ADEAPPA Vs. THE STATE OF KARNATAKA
|
August 5, 2015 |
|
ADI KARNATAKA VIDYABHIVRUDDI SANGHA; N NEELAGIRIAPPA; B T MALLIKARJUN; BASAVAMURTHY MADARA; S SIDDAPPA AND OTHER Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES; STATE OF KARNATAKA AND OTHERS
|
August 7, 2015 |
|
ADISHAKTI MAHAPEETHA, A RELIGIOUS, EDUCATIONAL AND CHARITABLE TRUST AND ORS. Vs. VIDWAN SRI KRISHNANAND BHARATI SWAMI
|
January 9, 2015 |
|
ADITYA BIRLA NUVO LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT) 3.4 AND ORS.
|
April 24, 2015 |
|
ADVAMMA Vs. STATE OF KARNATAKA AND ORS.
|
January 27, 2015 |
|
AGNEES Vs. JAYALAKSHMI AND ORS.
|
April 22, 2015 |
|
AGNEL PAVALU ALAWARIS Vs. MANOHAR
|
January 6, 2015 |
|
AHAMED JAN S/O ABDUL MAJEED Vs. K S HARISH BABU
|
January 6, 2015 |
|
AIRBUS INDIA OPERATIONS PRIVATE LIMITED Vs. STATE
|
March 19, 2015 |
|
AIRPORT AUTHORITY EMPLOYEES UNION AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 16, 2015 |
|
AISHWARYA SPORTS AND CULTURAL ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
|
November 3, 2015 |
|
AJAY K. MEHTA AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 17, 2015 |
|
AJAY R. GOWDA Vs. THE BANGALORE DEVELOPMENT AUTHORITY
|
September 9, 2015 |
|
AJAY RAO Vs. TARABAI
|
June 3, 2015 |
|
AJAY SINGH Vs. STATE OF KARNATAKA
|
August 21, 2015 |
|
AJMAL PASHA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 3, 2015 |
|
AKALA A. KRISHNAPPA Vs. ASWATHA NARAYANA
|
April 15, 2015 |
|
AKAR ENTERPRISES Vs. SRI NANJUNDESWARA TRADERS AND ORS.
|
April 23, 2015 |
|
AKASH ZINGADE Vs. MUNIPOOJAPPA
|
July 27, 2015 |
|
AKBAR AND ORS. Vs. STATE BY UDAYAGIRI POLICE
|
December 11, 2015 |
|
AKBAR PASHA Vs. MAJIDA BEGUM
|
November 6, 2015 |
|
AKBAR SHARIEFF Vs. NAAZ PARVEEN AND ORS.
|
April 20, 2015 |
|
AKBARSAB AND ORS. Vs. THE SECRETARY, REVENUE DEPARTMENT AND ORS.
|
January 27, 2015 |
|
AKSHAYA KUMAR Vs. KIRAN NAYAK AND ORS.
|
August 20, 2015 |
|
AKSHAYA SANJEEV Vs. GANGARAJU
|
March 31, 2015 |
|
ALANKANANDA SONAR Vs. ICICI LOMBARD GENERAL INS. CO. LTD. AND ORS.
|
September 9, 2015 |
|
ALEEM ULLA SHARIFF & OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
December 18, 2015 |
|
ALEEMA BI Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE
|
February 24, 2015 |
|
ALEX ANTHONY DOSS Vs. TRESA BETTY ALEX @ THERESA
|
November 27, 2015 |
|
ALHAJ N. NOOR BASHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 16, 2015 |
|
ALICE D SOUZA Vs. MOHAMMED AJMAL
|
February 6, 2015 |
|
ALIMURTUZA DADEPIR CHAMANMALIK Vs. THE STATE OF KARNATAKA
|
November 16, 2015 |
|
ALIMURTUZA DADEPIR CHAMANMALIK Vs. THE STATE OF KARNATAKA
|
July 21, 2015 |
|
ALIREZA ASGHARYAN Vs. UNION OF INDIA
|
September 21, 2015 |
|
ALL FRIENDS CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
|
May 19, 2015 |
|
ALL INDIA TRADE UNION CONGRESS AND ORS Vs. STATE OF KARNATAKA AND ORS.
|
July 21, 2015 |
|
ALLABAKSH Vs. IMAM HUSSAIN
|
January 2, 2015 |
|
ALLEGOWDA AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
|
April 23, 2015 |
|
ALLIPEERA SAB Vs. KHADAR BEE
|
January 19, 2015 |
|
ALPANA BHARTIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 22, 2015 |
|
ALSTOM INDIA LIMITED Vs. SIDRAM AND ORS.
|
November 18, 2015 |
|
ALTAF AND ORS. Vs. STATE OF KARNATAKA
|
April 7, 2015 |
|
AMALGIRIS AND ORS. Vs. MSPL LIMITED
|
October 7, 2015 |
|
AMANULLAKHAN AND ORS. Vs. ABDULGANI AND ORS.
|
January 14, 2015 |
|
AMAR EDUCATIONAL AND WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 2, 2015 |
|
AMAR SARKAR Vs. J.P. NAGARA P.S.
|
September 1, 2015 |
|
AMARAPPA Vs. SANGAVVA AND ORS.
|
November 25, 2015 |
|
AMARAYA HIREMATH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 11, 2015 |
|
AMARESH MALI PATIL Vs. JALAL SAB
|
March 18, 2015 |
|
AMARLINGESHAR TREDING COMPANY Vs. AGRICULTURE MARKETING DEPARTMENT
|
January 5, 2015 |
|
AMARNARAYANA BABU Vs. SARASWATHAMMA
|
October 6, 2015 |
|
AMBANNA Vs. STATE OF KARNATAKA
|
June 4, 2015 |
|
AMBANNA Vs. STATE OF KARNATAKA
|
January 20, 2015 |
|
AMBAREESH S/O VENKATASWAMY Vs. STATE OF KARNATAKA
|
August 21, 2015 |
|
AMBARISHA Vs. STATE OF KARNATAKA
|
September 1, 2015 |
|
AMBASA; RAMESH; DADAPEER Vs. SHANTAVVA; NAGARAJ @ RAJU; MAHESH; MANJULA; LALITA; PARUTAPPA; G K SOLOMAN
|
October 30, 2015 |
|
AMBIKA AND ORS. Vs. SYED NASIR BHASHA AND ORS.
|
September 10, 2015 |
|
AMINA MOHAMMADI AND ORS. Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
|
June 16, 2015 |
|
AMINGAD BASAVARAJ Vs. THE GENERAL MANAGER (P), SYNDICATE BANK AND ORS.
|
September 3, 2015 |
|
AMIT Vs. THE STATE OF KARNATAKA
|
November 2, 2015 |
|
AMIT ROY Vs. H.H. JYOTHENDRA SINHJI VIKRAMSINHJI
|
November 20, 2015 |
|
AMJADULLA Vs. STATE OF KARNATAKA AND ORS.
|
July 17, 2015 |
|
AMMA CONSTRUCTION INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT-5.9) AND ORS.
|
June 4, 2015 |
|
AMMAYAMMA Vs. PUSHPAK DEVELOPERS AND BUILDERS
|
January 29, 2015 |
|
AMMAYAMMA AND ORS Vs. PAPAMMA AND ORS
|
October 7, 2015 |
|
AMOL Vs. VAISHALI; PREM; PRARTHANA
|
October 28, 2015 |
|
AMORNRAT SANGCHAWEE Vs. STATE OF KARNATAKA
|
March 17, 2015 |
|
AMRUTH RAO Vs. MALLINATH
|
September 30, 2015 |
|
AMRUTHESH N.P. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
April 10, 2015 |
|
ANAND Vs. THE EXECUTIVE ENGINEER MLBCC SUB DIVISION NO. 1 RAMDURG AND ORS.
|
February 6, 2015 |
|
ANAND Vs. THE STATE OF KARNATAKA
|
January 14, 2015 |
|
ANAND AND ORS. Vs. THE COMMISSIONER, CITY CORPORATION OF BELAGAVI & MEMBER DISTRICT LEVEL TASK FORCE AND ORS.
|
August 20, 2015 |
|
ANAND BIRADAR Vs. THE STATE OF KARNATAKA AND ORS.
|
December 8, 2015 |
|
ANAND INVESTMENT PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
September 1, 2015 |
|
ANAND KUMAR Vs. YUVARAJ VASANTH RAO PAWAR
|
September 18, 2015 |
|
ANAND MADHUKAR PAI Vs. SHYAMSNDAR SUBRAY NADKARNI AND ORS.
|
August 6, 2015 |
|
ANAND SHIVANAGOUDA GUDISAGAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 9, 2015 |
|
ANAND, S/O LATE MUNNISWAMY; ANANDI, W/O ANAND Vs. STATE OF KARNATAKA AND ORS
|
August 17, 2015 |
|
ANANDA @ NAVULE ANANDA @ DHANANAJAYA Vs. STATE
|
November 16, 2015 |
|
ANANDA KUMAR APPU MAGADUM Vs. KESHAV TUKARAM BADIGER AND ORS.
|
June 2, 2015 |
|
ANANDA POOJARY Vs. RAJU KOTIAN @ POOJARY; UNITED INDIA INSURANCE CO LTD
|
September 9, 2015 |
|
ANANDALWAN Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
ANANTHARAME GOWDA Vs. STATE OF KARNATAKA
|
March 9, 2015 |
|
ANASAWA AND ORS. Vs. RAMAPPA AND ORS.
|
September 2, 2015 |
|
ANASUYA Vs. J. VENKATESH
|
August 6, 2015 |
|
ANASUYA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 30, 2015 |
|
ANASUYAMMA AND ORS. Vs. N.C. VENKATARAVANA AND ORS.
|
November 6, 2015 |
|
ANASUYAMMA AND ORS. Vs. NAGALINGA SWAMY AND ORS.
|
February 20, 2015 |
|
ANDANAPPA AND ORS. Vs. THE KARNATAKA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
April 29, 2015 |
|
ANDANAPPA AND ORS. Vs. THE KARNATAKA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
March 26, 2015 |
|
ANDANAYYA Vs. VICE-CHANCELLOR, UNIVERSITY OF AGRICULTURAL SCIENCES AND ORS.
|
September 7, 2015 |
|
ANDAPPA Vs. MADAVVA CLAIMING TO BE THE WIFE OF ANDAPPA KUMBAR AND ORS.
|
July 9, 2015 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SHARADA AND ORS.
|
June 1, 2015 |
|
ANERA KUNJAMMA AND ORS. Vs. KALLUMUTLU CHENNABASAPPA AND ORS.
|
September 3, 2015 |
|
ANGADI NAGAPPA Vs. THE DIVISIONAL MANAGER, IFFCO-TOKIYO, GENERAL INSURANCE COMPANY LTD.
|
March 17, 2015 |
|
ANIL @ ANIL REDDY & OTHERS Vs. STATE OF KARNATAKA
|
December 16, 2015 |
|
ANIL JOHN Vs. JAGAN M. SHESHADRI AND ORS.
|
July 14, 2015 |
|
ANIL REDDY AND ORS. Vs. THE SUPERINTENDENT OF POLICE, D.P.O. MANGALPET AND ORS.
|
March 18, 2015 |
|
ANIL THAKKAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 24, 2015 |
|
ANITHA AND ORS. Vs. THE DIVISIONAL CONTROLLER/MANAGER KSRTC RURAL DIVISION
|
October 29, 2015 |
|
ANITHA AND ORS. Vs. PUTTASWAMY AND ORS.
|
February 11, 2015 |
|
ANITHA H. BASAVARAJ AND ORS. Vs. KARNATAKA STATE ELECTION COMMISSION AND ORS.
|
August 25, 2015 |
|
ANITHA KISHORI DSILVA Vs. THE LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER, MANGALORE SUB-DIVISION
|
July 22, 2015 |
|
ANITHA NARASAPPA AND OTHERS Vs. G.S. SATIS AND ANOTHER.
|
July 20, 2015 |
|
ANITHA R. Vs. STONE CRAFT ABRASIVES AND ORS.
|
February 12, 2015 |
|
ANJALI CHANDRASHEKHAR PATIL AND ORS. Vs. THE LABOUR OFFICER AND ORS.
|
January 29, 2015 |
|
ANJANAPPA Vs. SRINIVAS
|
December 18, 2015 |
|
ANJANAPPA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
|
June 1, 2015 |
|
ANJANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
ANJANEYA Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
January 5, 2015 |
|
ANJEENAMMA AND ORS. Vs. SRINIVASA B.C. AND ORS.
|
October 13, 2015 |
|
ANJINAPPA Vs. M.K. YUVARAJ AND ORS.
|
December 4, 2015 |
|
ANJUMAN HAMI-E-MUSLIMEEN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 10, 2015 |
|
ANKANAPPA AND ORS. Vs. STATE
|
December 2, 2015 |
|
ANKIT GRANITES AND ORS. Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
|
August 7, 2015 |
|
ANKUSH GUPTA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 26, 2015 |
|
ANNABEL BUILDERS DEVELOPERS PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 29, 2015 |
|
ANNAIAH AND ORS. Vs. LAKSHMAMMA
|
March 24, 2015 |
|
ANNAPPA Vs. INDIRABAI
|
January 14, 2015 |
|
ANNAPPA SHIVAPPA HALIJOLE Vs. THE STATE OF KARNATAKA
|
December 16, 2015 |
|
ANNAPPA; SHRIDEVI Vs. SATINDER KUMAR GYANCHAND; BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD
|
July 20, 2015 |
|
ANNAPURNAMMA Vs. SAROJAMMA
|
June 30, 2015 |
|
ANNARAO Vs. GOPAL RAO
|
September 2, 2015 |
|
ANNAVEERAPPA Vs. THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
September 11, 2015 |
|
ANNAYAPPA AND ORS. Vs. STATE OF KARNATAKA
|
February 27, 2015 |
|
ANNI BOMMAPPA AND ORS. Vs. RAMESWARA LAL AND ORS.
|
November 23, 2015 |
|
ANS CONSTRUCTIONS LIMITED Vs. OMPL MANGALORE PETROCHEMICALS LTD. AND ORS.
|
January 12, 2015 |
|
ANSAR PASHA Vs. SAJIDA BI AND ORS.
|
January 8, 2015 |
|
ANSARULHAQ Vs. THE STATE OF KARNATAKA
|
March 20, 2015 |
|
ANTONY Vs. T.H. HAMEED AND ORS.
|
September 1, 2015 |
|
ANUSHA AND ORS. Vs. FIROZ AHAMAD AND ORS.
|
April 13, 2015 |
|
ANUSHA; ASHWINI D SHETTY Vs. MANAGER, NATIONAL INSURANCE COMPANY; MAHABALA SHETTY
|
July 24, 2015 |
|
ANUSUYAMMA AND ORS. Vs. S. PALANI VELU AND ORS.
|
April 29, 2015 |
|
ANWARI BANU AND ORS. Vs. RAMACHANDRAN AND ORS.
|
February 11, 2015 |
|
APARNA CREATIONS AND ORS. Vs. ANANTHA KRISHNAN AND ORS.
|
August 31, 2015 |
|
APPAIANNA Vs. THE DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
|
December 17, 2015 |
|
APPAJI AND ORS. Vs. S. PRATHAP AND ORS.
|
July 24, 2015 |
|
APPASAB Vs. THE ASST. EXECUTIVE ENGINEER, KARANJA PROJECT
|
November 23, 2015 |
|
APPASAB PATIL AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 12, 2015 |
|
APPEGOWDA Vs. KEMPEGOWDA
|
February 9, 2015 |
|
APPOJI GOWDA Vs. G GEETHA
|
February 9, 2015 |
|
ARALAPPA AND ORS. Vs. J. RAJAPPA
|
August 12, 2015 |
|
ARASOR CORPORATION Vs. XALTED INFORMATION SYSTEMS PRIVATE LIMITED
|
July 28, 2015 |
|
ARATHY Vs. S M UMESHA
|
November 9, 2015 |
|
ARAVIND S. MANGANI Vs. STATE OF KARNATAKA
|
July 9, 2015 |
|
ARAVINDA RAO H.T. Vs. P. DEVDAS SHETTY AND ORS.
|
March 4, 2015 |
|
ARCHANA AND ORS. Vs. SHARAVANA AND ORS.
|
November 16, 2015 |
|
ARCHANA BAI Vs. RAJA SINGH
|
July 22, 2015 |
|
ARJUN Vs. STATE OF KARNATAKA
|
February 3, 2015 |
|
ARJUN AND ORS. Vs. VENKATESH
|
April 28, 2015 |
|
ARJUN BASAVANNI KAMBAR Vs. THE MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
September 11, 2015 |
|
ARJUN M. MENDA Vs. NARASAMMA AND ORS.
|
September 10, 2015 |
|
ARJUN S/O SHIVAGOND VHANAMARATHE Vs. MANAGING DIRECTOR
|
July 13, 2015 |
|
ARKAVATHI KUMUDAVATHI NADI PUNSCHETANA SAMITHI Vs. STATE OF KARNATAKA AND ORS.
|
January 5, 2015 |
|
ARULANANDRAJ Vs. AGILANDESHWARI
|
January 14, 2015 |
|
ARUMUGAM Vs. THE CHAIRMAN, THE METRO RAIL CORPORATION LIMITED
|
April 23, 2015 |
|
ARUN BALLAKUR Vs. KRISHNA REDDY
|
August 20, 2015 |
|
ARUN KIRAN Vs. THE REGIONAL PASSPORT OFFICER AND PUBLIC INFORMATION OFFICER, REGIONAL PASSPORT OFFICE AND ORS.
|
June 4, 2015 |
|
ARUN KUMAR AND ORS. Vs. M. NAGAPPA SHETTY
|
August 13, 2015 |
|
ARUN KUMAR H. Vs. THE STATE OF KARNATAKA
|
March 3, 2015 |
|
ARUN KUMAR K.S. Vs. PRINCIPAL SECRETARY, RURAL DEVELOPMENT AND PANCHAYATH RAJYA DEPARTMENT AND ORS.
|
October 15, 2015 |
|
ARUN KUMAR NEVATIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 24, 2015 |
|
ARUNA AND OTHERS Vs. MADHUKAR BAPUSAHEB LENGADE SINCE DECEASED BY HIS LRS. AND OTHERS
|
July 30, 2015 |
|
ARUNA JYOTHI Vs. RAVI KUMAR
|
March 5, 2015 |
|
ARUNA KUMARI N N Vs. COMMISIONER
BACKWARD CLASSES
WELFARE DEPARMENT; CHAIRMAN; MEMBER SECRETARY; KARNATAKA PUBLIC
SERVICE COMMISSION
UDYOG BHAVAN; PRINCIPAL SECRETARY TO GOVT
|
October 7, 2015 |
|
ARUNDATI SHARMA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
|
August 31, 2015 |
|
ARUNKUMAR Vs. STATE OF KARNATAKA
|
January 31, 2015 |
|
ARUNKUMAR AND ORS. Vs. THE STATE AND ORS.
|
February 24, 2015 |
|
ARUP DUTTA AND ORS. Vs. METROCORP AND ORS.
|
December 15, 2015 |
|
ARVIND Vs. STATE OF KARNATAKA
|
November 19, 2015 |
|
ASHA DATT AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 17, 2015 |
|
ASHA DODDAMANE BENAKAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
April 20, 2015 |
|
ASHA RANI Vs. THE MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
|
February 6, 2015 |
|
ASHA W/O LATE MOHAN KUMAR AND OTHERS Vs. N KUMARASWAMY S/O NAGAPPA AND OTHERS
|
June 2, 2015 |
|
ASHARI BANU Vs. STATE OF KARNATAKA
|
January 16, 2015 |
|
ASHISH MEHROTRA AND ORS. Vs. METROCORP AND ORS.
|
December 15, 2015 |
|
ASHISH RANJAN Vs. ABDUL MUHEEBULLA; ABDUL RAVOOF; RELIANCE GENERAL INSURANCE CO LTD
|
June 25, 2015 |
|
ASHOK Vs. THE STATE OF KARNATAKA
|
April 6, 2015 |
|
ASHOK Vs. JYOTI
|
January 12, 2015 |
|
ASHOK Vs. MADHU AND ORS.
|
September 7, 2015 |
|
ASHOK KUMAR Vs. RAO BAHADUR GUBBI THOTADAPPA CHARITABLE TRUST AND ORS.
|
August 17, 2015 |
|
ASHOK KUMAR JAIN Vs. THE PRESIDENT, ZILLA DHARMIKA PARISHATH AND ORS.
|
January 30, 2015 |
|
ASHOK KUMAR NAHAR Vs. THE REGIONAL COMMISSIONER, BANGALORE AND ORS.
|
August 11, 2015 |
|
ASHOK MAHADEV POTDAR Vs. THE DEPUTY COMMISSIONER AND ORS.
|
January 9, 2015 |
|
ASHOK P. SHAH Vs. PULLICAR MILLS LTD.
|
June 29, 2015 |
|
ASHOK SALIYAN AND ORS. Vs. K.C. CHANDRAN AND ORS.
|
June 22, 2015 |
|
ASHOKA Vs. STATE OF KARNATAKA; DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
|
October 1, 2015 |
|
ASHOKA B L Vs. BANGALORE DEVELOPMENT AUTHORITY
|
November 23, 2015 |
|
ASHRAF; RAFEEQ; NAZEER Vs. PROTECTION OFFICER; SUB INSPECTOR OF POLICE; U T JAMEELA; U T ABDUL AZEEZ
|
July 22, 2015 |
|
ASHRU AND ORS. Vs. STATE OF KARNATAKA
|
July 9, 2015 |
|
ASHWAK AHMED AND ORS. Vs. STATE OF KARNATAKA
|
November 18, 2015 |
|
ASHWATH Vs. J. BALASUBRAMANYAM
|
January 29, 2015 |
|
ASHWATHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 24, 2015 |
|
ASHWATHAMMA Vs. CHICKASUBBAMMA AND ORS.
|
October 7, 2015 |
|
ASHWATHNARAYAN SINGH & COMPANY AND ORS. Vs. THE STATE OF KARNATAKA
|
February 20, 2015 |
|
ASHWIN ALMEIDA Vs. DEVARAO BELLE
|
January 13, 2015 |
|
ASHWINI Vs. AVINASH C.
|
September 1, 2015 |
|
ASHWINI ENTERPRISES AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
|
ASHWINI L.S. Vs. NEW EXTENSION POLICE STATION (NEPS) AND ORS.
|
November 30, 2015 |
|
ASMA (AYESHA) Vs. MUJEER AHMED
|
June 24, 2015 |
|
ASSET RECONSTRUCTION COMPANY INDIA LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 12, 2015 |
|
ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER BIJAPUR Vs. ABDULRAJAK HABIBSAB MAGI AND OTHER
|
June 10, 2015 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT) Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.
|
April 22, 2015 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M/S. LANCY CONSTRUCTIONS
|
December 15, 2015 |
|
ASSISTANT EXECUTIVE ENGINEER AND ORS. Vs. GANGAWWA AND ORS.
|
April 8, 2015 |
|
ASSOCIATED CONSTRUCTIONS Vs. DOLOMITE BERHAD - A.L.S. LIMITED (JV)
|
April 25, 2015 |
|
ASSUNTA BALU DEVELOPERS AND ORS. Vs. RAMAMURTHY
|
July 29, 2015 |
|
ATALANTA PUMPS PRIVATE LIMITED Vs. KUNDA J. MAJLI
|
April 8, 2015 |
|
ATEEK AHMED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 13, 2015 |
|
ATHANI MAHILA CO-OP. CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
ATHMARAMAIAH SETTY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 29, 2015 |
|
AUGUST VENTURES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
|
AUREEN RODRIGUES AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 19, 2015 |
|
AUTHORISED OFFICER & DY. COMMR. OF EX. Vs. RANGAPPA
|
April 8, 2015 |
|
AUTO WORLD Vs. K.V. SATHYAVATHI
|
February 16, 2015 |
|
AUTOGRADE INTERNATIONAL PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
December 2, 2015 |
|
AVESTHAGEN LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II, SUB-REGIONAL OFFICE AND ORS.
|
August 13, 2015 |
|
AVINASH Vs. STATE OF KARNATAKA
|
April 27, 2015 |
|
AVINASH LAL CHANDANI Vs. P.A. NIRANJAN
|
January 20, 2015 |
|
AWAMMA Vs. THE ASSISTANT COMMISSIONER BIJAPUR SUB-DIVISION AND ORS.
|
April 9, 2015 |
|
AYESHA SIDDIKA AND ORS. Vs. SUPRABHA K. CHATRA AND ORS.
|
January 21, 2015 |
|
B C ARUN KUMAR Vs. B C KIRAN KUMAR
|
October 9, 2015 |
|
B C KRISHNA KUMAR Vs. DAKSHYANI
|
September 23, 2015 |
|
B H JAGADISH AND OTHERS Vs. B E SURESH AND OTHERS
|
December 11, 2015 |
|
B K PRAKASH Vs. P SHANKARAN
|
November 23, 2015 |
|
B K SUBRAMANI Vs. PALEKANDA MACHAIAH
|
June 22, 2015 |
|
B M RANGANATHA Vs. K RANGAPPA; NATIONAL INSURANCE CO LTD
|
February 24, 2015 |
|
B N KUMARASWAMY; NAGAPPA Vs. KUM SHASHIKALA
|
August 11, 2015 |
|
B N SHESHADRI Vs. ANILKUMAR T J
|
August 26, 2015 |
|
B R DARSHAN Vs. MANAGING DIRECTOR; DIVISIONAL MANAGER
|
July 1, 2015 |
|
B R NAGARAJ SHETTY Vs. KUMARA
|
September 18, 2015 |
|
B R PRAKRUTHI Vs. USHA SUBRAMANYA
|
February 10, 2015 |
|
B S BADRINARAYANA Vs. MAHAMOOD & SYED MEHAMAD
|
December 10, 2015 |
|
B. ABDUL REHAMAN KHAN AND ORS. Vs. B. ABDUL AZEEZ KHAN AND ORS.
|
April 25, 2015 |
|
B. CHANDRASHEKAR Vs. THE MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
August 17, 2015 |
|
B. DYAVALINGAIAH Vs. SHIVARUDRAMMA
|
March 27, 2015 |
|
B. GANESH AND ORS. Vs. STATE OF KARNATAKA
|
April 28, 2015 |
|
B. GIRIDHAR Vs. THE STATE BANK OF MYSORE, PERSONNEL DEPARTMENT
|
November 9, 2015 |
|
B. GIRISH Vs. MAMATHA
|
March 17, 2015 |
|
B. GOPA KUMAR Vs. CANARA BANK, CANCARD DIVISION
|
January 30, 2015 |
|
B. HAMJAD Vs. STATE OF KARNATAKA AND ORS.
|
July 28, 2015 |
|
B. KANIKARAJ AND ORS. Vs. CHINNAMMA AND ORS.
|
July 7, 2015 |
|
B. KANYAKUMARI Vs. P. LEELAVATHAMMA AND ORS.
|
July 1, 2015 |
|
B. KASHINATH CHOUDHARY Vs. SAVITHRAMMA AND ORS.
|
April 6, 2015 |
|
B. LINGEGOWDA Vs. CHIEF ENGINEER, COMMUNICATION AND BUILDINGS DEPARTMENT OF PUBLIC WORKS AND ORS.
|
September 2, 2015 |
|
B. MAHADEVAPPA AND ORS. Vs. THE COMMISSIONER, THE MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS.
|
April 7, 2015 |
|
B. NARAYANA RAO Vs. SYNDICATE BANK
|
July 17, 2015 |
|
B. PAPANNA AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
November 2, 2015 |
|
B. PRADEEP Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
March 24, 2015 |
|
B. RAVI Vs. THE STATE OF KARNATAKA AND ORS.
|
November 17, 2015 |
|
B. RAVINDRA Vs. SHIVAKUMAR
|
January 16, 2015 |
|
B. SAMPATHKUMAR AND ORS Vs. THE STATE OF KARNATAKA AND ORS.
|
March 17, 2015 |
|
B. SAVITRAMMA Vs. THIPPAIAH AND ORS.
|
January 2, 2015 |
|
B. SHAM SUNDAR Vs. B. KISHANLAL
|
June 17, 2015 |
|
B. SHANTARAM BHAT Vs. THE CHAIRMAN & DISCIPLINARY AUTHORITY, KARNATAKA VIKAS GRAMEENA BANK AND ORS.
|
August 20, 2015 |
|
B. SHIVARAM Vs. M.V. VENKATESH
|
February 3, 2015 |
|
B. SIDDA REDDY Vs. CHIEF SECRETARY AND DEVELOPMENT COMMISSIONER, BANGALORE AND ORS.
|
November 2, 2015 |
|
B. SUBRAMANAYAM AND ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
|
August 20, 2015 |
|
B. UMASHANKAR Vs. PRINCIPAL SECRETARY, PRIMARY AND SECONDARY, EDUCATION DEPARTMENT BANGALORE AND OTHERS
|
November 5, 2015 |
|
B. VAMANA AND ORS. Vs. THE NEW MANGALORE PORT TRUST
|
July 24, 2015 |
|
B. VENKATESHWARA BHAT Vs. B. SUBRAHMANYA BHAT AND ORS.
|
September 29, 2015 |
|
B.A. SHIVARAJ Vs. D.L. KRISHNASWAMY AND ORS.
|
February 3, 2015 |
|
B.B. JYOTHI FISHERIES AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
November 27, 2015 |
|
B.C. JWALANAIAH Vs. ASHRAY H.C. AND ORS.
|
September 3, 2015 |
|
B.C. MAPIGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
November 3, 2015 |
|
B.C. NAGARATHNA Vs. T. JAYAKEERTHI AND ORS.
|
April 10, 2015 |
|
B.C. NARAYANASWAMY AND ORS. Vs. MAKBULUNNISA AND ORS.
|
June 29, 2015 |
|
B.C. THIMMEGOWDA Vs. B.R. ANNEGOWDA AND ORS.
|
March 17, 2015 |
|
B.D.C.C. BANK Vs. K. SHIVARAM AND ORS.
|
August 27, 2015 |
|
B.G. DARSHAN GOWDA Vs. BHARAT PETROLEUM CORPORATION LTD., BANGALORE AND ORS.
|
August 5, 2015 |
|
B.G. KALAVATHI Vs. STATE OF KARNATAKA AND ORS.
|
March 4, 2015 |
|
B.G. NADAPPA Vs. THE STATE OF KARNATAKA
|
January 12, 2015 |
|
B.G. NAGARAJ Vs. N.H. CHANNAVEERAPPA
|
January 20, 2015 |
|
B.G. PRABHAKUMAR AND ORS. Vs. THE HONBLE LOKAYUKTA FOR KARNATAKA AND ORS.
|
October 30, 2015 |
|
B.G. PRAKASH KUMAR AND ORS. Vs. THE COMMISSIONER AND ORS.
|
February 23, 2015 |
|
B.H. GURURAJ AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
August 7, 2015 |
|
B.H. KEMPAIAH AND ORS. Vs. THE GENERAL MANAGER (PERSONNEL), B.M.T.C. AND ORS.
|
January 7, 2015 |
|
B.H. PRAKASH Vs. STATE AND ORS.
|
July 9, 2015 |
|
B.I. PINTO Vs. VENKATAGIRIJA AND ORS.
|
March 3, 2015 |
|
B.K. BORAPPA Vs. THE TATA AIG GEN. INS. CO. LTD. AND ORS.
|
December 11, 2015 |
|
B.K. NAIK AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
B.K. RAGHUKUMAR AND ORS. Vs. C. GOUTAM AND ORS.
|
April 10, 2015 |
|
B.K. RAJENDRA AND ORS. Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT COOPERATION DEPARTMENT AND ORS.
|
January 14, 2015 |
|
B.M. ERAMUDDAIAH AND ORS. Vs. RAMALAKSHMAMMA
|
April 17, 2015 |
|
B.M. JAYALAXMI RAO AND ORS. Vs. B.M. NAGARAJA RAO AND ORS.
|
September 15, 2015 |
|
B.M. KRISHNAPPA AND ORS. Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
|
February 2, 2015 |
|
B.M. MUDDABYRAPPA Vs. SOMEGOWDA
|
February 19, 2015 |
|
B.M. MUNIRAJU Vs. THE COMMISSIONER INCOME TAX (APPEALS)-V AND ORS.
|
July 21, 2015 |
|
B.M. REVANNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 30, 2015 |
|
B.M. SHIVASWAMY AND ORS. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS..
|
April 3, 2015 |
|
B.M. UMESH Vs. S.B. MUNIYAPPA
|
June 25, 2015 |
|
B.N. GOPALAKRISHANA Vs. GOVERNMENT OF KARNATAKA AND OTHERS
|
December 17, 2015 |
|
B.N. SHIVASWAMY Vs. THE COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
|
June 3, 2015 |
|
B.N. SOMASHEKARA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
April 27, 2015 |
|
B.N. SREENATH BHAT Vs. JAYALAKSHMI AND ORS.
|
June 17, 2015 |
|
B.N. SREENIVASA Vs. THE EXECUTIVE DIRECTOR, STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
June 2, 2015 |
|
B.N. SWAMY Vs. THE STATE OF KARNATAKA
|
March 27, 2015 |
|
B.P. HONAKHANDE Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
June 19, 2015 |
|
B.P. KRISHNEGOWDA Vs. KARNATAKA LOKYUKTA
|
March 20, 2015 |
|
B.P. KUMARASWAMY AND ORS. Vs. THE BANGALORE, BANGALORE RURAL AND RAMANAGARA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED AND ORS.
|
February 4, 2015 |
|
B.P. VIJAY AND ORS. Vs. UMESH
|
January 22, 2015 |
|
B.R. GANESH AND ORS. Vs. THE COMMISSIONER, THE BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
March 17, 2015 |
|
B.R. HONNESHAGOWDA Vs. M.A. MANJULA
|
June 3, 2015 |
|
B.R. MALLIKARJUNA Vs. D. GEETHA
|
July 30, 2015 |
|
B.R. NANJARAJA SHETTY Vs. B.R. VITTAL
|
April 17, 2015 |
|
B.R. POORNIMA AND ORS. Vs. Y.N. MAHANTESH AND ORS.
|
January 19, 2015 |
|
B.R. RANGARAJU Vs. D.L. CHANDRAMMA
|
February 23, 2015 |
|
B.S. HEGDE Vs. B. SRINIVAS AND ORS.
|
February 26, 2015 |
|
B.S. HEMANTH KUMAR Vs. THE STATE OF KARNATAKA AND ORS.
|
August 3, 2015 |
|
B.S. NAGENDRA Vs. NAVARATHANMAL AND ORS.
|
April 7, 2015 |
|
B.S. REFRIGERATORS LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. AND ORS.
|
August 20, 2015 |
|
B.S. SHIVANANDA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
|
April 29, 2015 |
|
B.S. SIDDARAJU Vs. SIDDEGOWDA AND ORS.
|
February 20, 2015 |
|
B.S. SRINGESHWARA RAO Vs. N.S. MADHAVA
|
February 11, 2015 |
|
B.S. YEDDYURAPPA Vs. THE PRINCIPAL SECRETARY TO HIS EXCELLENCY THE GOVERNOR KARNATAKA AND ORS.
|
November 24, 2015 |
|
B.S.S. KUMAR Vs. THE DIVISIONAL CONTROLLER, N.E.K.R.T.C.
|
March 12, 2015 |
|
B.S.T. SWAMY Vs. G.C. YADAVA
|
April 28, 2015 |
|
B.V. MANJUNATHA Vs. STATE OF KARNATAKA
|
December 27, 2015 |
|
B.V. MANJUNATHA Vs. STATE OF KARNATAKA
|
December 17, 2015 |
|
B.V. NANJUNDEGOWDA AND ORS. Vs. PRAVEEN SHETTY AND ORS.
|
March 27, 2015 |
|
B.V. PRAKASH Vs. THE HIGH COURT OF KARNATAKA AND ORS.
|
December 17, 2015 |
|
B.V. RAMACHANDRE GOWDA Vs. KEMPAMMA AND ORS.
|
June 4, 2015 |
|
B.V. SEETARAM Vs. THE STATE OF KARNATAKA AND ORS.
|
November 2, 2015 |
|
B.V. SRINIVASA AND ORS. Vs. VINYASA ENGINEERS PRIVATE LIMITED
|
November 27, 2015 |
|
B.Y. RAGHAVENDRA Vs. VINOD B.
|
January 21, 2015 |
|
BAB SAB, Vs. MUNIYOJI RAO
|
April 16, 2015 |
|
BABA CORPORATE Vs. V. NARAYANA MURTHY
|
January 20, 2015 |
|
BABITA Vs. NEELAVVA AND ORS.
|
January 9, 2015 |
|
BABU Vs. STATE
|
March 24, 2015 |
|
BABU Vs. TANVEER AND ORS.
|
September 15, 2015 |
|
BABU Vs. BALAPPA AND ORS.
|
June 2, 2015 |
|
BABU NAIK AND OTHERS Vs. STATE OF KARNATAKA
|
November 17, 2015 |
|
BABU POOJARY Vs. VASANTHI
|
March 2, 2015 |
|
BABULAL Vs. THE CHAIRMAN AND ORS.
|
March 23, 2015 |
|
BABULAL PARASURAMPURIA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 12, 2015 |
|
BABURAO Vs. MAHARUDRAPPA
|
February 13, 2015 |
|
BADASAB AND ORS. Vs. THE STATE OF KARNATAKA
|
September 9, 2015 |
|
BAGAPPA ADIVEPPA METRI Vs. VIJAYKUMAR AND ORS.
|
March 5, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE Vs. SUMA M. HEGDE AND ORS.
|
August 21, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHOBHA MURTHY AND ORS.
|
June 9, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PUTTAWWA AND ORS.
|
June 5, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAMESH KUMAR AND ORS.
|
January 13, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S. RAJENDRAN AND ORS.
|
August 20, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. V. SAMPATHKUMAR AND ORS.
|
August 21, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BHAGYAMMA AND ORS.
|
February 11, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHIVEGOWDA AND ORS.
|
April 10, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. IMAMABI AND ORS.
|
November 18, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. ANJI AND ORS.
|
June 29, 2015 |
|
BAJARA SHIVAPPA DHAMANNAVAR AND ORS. Vs. MASABI AND ORS.
|
March 31, 2015 |
|
BAKKAPPA; PARVATI Vs. STATE, CHINCHOLI POLICE STATION
|
June 25, 2015 |
|
BALABAI AND ORS. Vs. NARAYAN KRISHNA SALUNKE AND ORS.
|
April 9, 2015 |
|
BALAJI Vs. STATE OF KARNATAKA
|
April 9, 2015 |
|
BALAJI FOOD PROCESSING INDUSTRY Vs. BANK OF MAHARASHTRA AND ORS.
|
September 26, 2015 |
|
BALAKRISHNA AND ORS. Vs. PARVATHAMMA AND ORS.
|
October 28, 2015 |
|
BALAKRISHNA PAI Vs. THE STATE OF KARNATAKA
|
September 30, 2015 |
|
BALAMMA AND ORS. Vs. THE DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION LTD. AND ORS.
|
June 1, 2015 |
|
BALAPPA S/O HANMANTHA Vs. STATE
|
August 4, 2015 |
|
BALASAHEB BABU PATIL AND ORS. Vs. VIKAS VISHWANATH PAWAR AND ORS.
|
September 10, 2015 |
|
BALAYOGI MADHUMAYANANDA SWAMIJI Vs. STATE OF KARNATAKA AND OTHERS
|
December 1, 2015 |
|
BALAYYA Vs. THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD. AND ORS.
|
July 13, 2015 |
|
BALCHANDRA Vs. THE CONTROLLER, STATE ACCOUNTANT DEPARTMENT AND ORS.
|
September 11, 2015 |
|
BALESH BASAVANNEPPA HATTARAKI Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
|
June 11, 2015 |
|
BALESH G. KAMKAR Vs. ASHA
|
April 17, 2015 |
|
BALU @ BALARAJU Vs. STATE OF KARNATAKA
|
July 9, 2015 |
|
BANASILAL S/O GOPU RATHOD Vs. STATE OF KARNATAKA
|
November 25, 2015 |
|
BANASKANTHA ZILLA CO-OPERATIVE MILK PRODUCTS PVT. LTD. Vs. U.P. SULIKERI THE FOOD INSPECTOR
|
April 30, 2015 |
|
BANDE NAWAZ Vs. THE STATE OF KARNATAKA
|
July 23, 2015 |
|
BANDULAL Vs. SANIA AND ORS.
|
January 29, 2015 |
|
BANGALORE CITY COLLEGE Vs. STATE OF KARNATAKA AND ORS.
|
February 19, 2015 |
|
BANGALORE DEVELOPMENT AUTHORITY AND ORS. Vs. VENKATA RATNAMMA AND ORS.
|
June 1, 2015 |
|
BANGALORE DEVELOPMENT AUTHORITY,BANGALORE Vs. ARIFA KAUSER
|
February 4, 2015 |
|
BANGALORE ENTERPRISES Vs. ASIAN FAB TEC LIMITED
|
April 16, 2015 |
|
BANGALORE FLOWER MERCHANTS
ASSOCIATION Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
|
August 13, 2015 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. M.C. KARIYAPPA
|
March 31, 2015 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. C. RAGHUNANDAN
|
September 1, 2015 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS. Vs. SIDDALINGEGOWDA AND ORS.
|
August 3, 2015 |
|
BANGALORE NEWSPAPER EMPLOYEES UNION Vs. THE MANAGEMENT OF THE PRINTERS (MYSORE) PVT. LTD. AND ORS.
|
January 12, 2015 |
|
BANGALORE TOURIST TAXI OWNERS ASSOCIATION (REGD.) AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY, BENGALURU AND ORS.
|
July 9, 2015 |
|
BANGALORE TURF CLUB LIMITED Vs. THE COMMISSIONER FOR LABOUR AND ORS.
|
February 13, 2015 |
|
BANGARAMMA Vs. N T THIMMARAYAPPA AND OTHERS
|
December 1, 2015 |
|
BANK OF BARODA Vs. INCOME TAX OFFICER
|
December 18, 2015 |
|
BANK OF BARODA Vs. THE RECOVERY OFFICER AND ORS.
|
January 30, 2015 |
|
BANK OF BARODA A. BODY CONSTITUTED UNDER BANKING COMPANIES (ACQUISITION & TRANSFER OF UNDERTAKINGS) ACT, 1970 Vs. V.V. KAMATH
|
January 19, 2015 |
|
BAPUJI HOUSE BUILDING CO-OPERATIVE Vs. V.C. REDDAPPA CHETTY AND ORS.
|
June 30, 2015 |
|
BASALINGAPPA Vs. STATE OF KARNATAKA
|
November 6, 2015 |
|
BASALINGAPPA Vs. STATE OF KARNATAKA
|
June 12, 2015 |
|
BASAMMA AND ORS. Vs. SHIVANNA AND ORS.
|
September 26, 2015 |
|
BASAMMANNI AND ORS. Vs. MASQSUD AHAMED SHARIFF AND ORS.
|
September 21, 2015 |
|
BASANAGOUDA Vs. THE ASSISTANT COMMISSIONER & THE LAND ACQUISITION OFFICER, KOPPAL AND ORS.
|
August 26, 2015 |
|
BASANAGOUDA Vs. AJIT C. GEORGE AND ORS.
|
June 25, 2015 |
|
BASANAGOUDA HANAMANTAGOUDA SORATUR Vs. TIRUKAPPA AND ORS.
|
July 27, 2015 |
|
BASANAGOUDA PATIL AND ORS. Vs. SHASHIKALA
|
April 6, 2015 |
|
BASAPPA Vs. STATE OF KARNATAKA
|
November 2, 2015 |
|
BASAPPA Vs. THE STATE OF KARNATAKA
|
August 26, 2015 |
|
BASAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP
|
September 7, 2015 |
|
BASAPPA Vs. THE STATE OF KARNATAKA
|
August 31, 2015 |
|
BASAPPA Vs. BASAPPA AND ORS.
|
March 10, 2015 |
|
BASAPPA AND ORS. Vs. DYAMAWA AND ORS.
|
April 9, 2015 |
|
BASAPPA AND ORS. Vs. RAMACHANDRA AND ORS.
|
February 26, 2015 |
|
BASAPPA AND ORS. Vs. SHIVANAND YAMANAPPA RAMODAGI AND ORS.
|
July 23, 2015 |
|
BASAPPA BALAPPA MALOJI AND ORS. Vs. THE STATE OF KARNATAKA
|
August 24, 2015 |
|
BASAPPA M. BHOVI Vs. THE REGISTRAR KUVEMPU UNIVERSITY AND ORS.
|
February 6, 2015 |
|
BASAPPA SIDDAPPA HALLI Vs. THE STATE OF KARNATAKA
|
July 13, 2015 |
|
BASATTAPPA Vs. SUSHILA MALLESHAPPA ANTHRAVALLI
|
September 28, 2015 |
|
BASAVANNEWWA Vs. BASAPPA AND ORS.
|
March 12, 2015 |
|
BASAVANT AND ORS. Vs. PARASHURAM AND ORS.
|
March 26, 2015 |
|
BASAVANTAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
February 16, 2015 |
|
BASAVANTAPPA AND ORS. Vs. M.R. PALANIYAPPAN AND ORS.
|
February 20, 2015 |
|
BASAVARAJ Vs. STATE OF KARNATAKA
|
April 16, 2015 |
|
BASAVARAJ Vs. THE ADDITIONAL COMMISSIONER, PUBLIC INSTRUCTIONS DEPARTMENT AND ORS.
|
September 4, 2015 |
|
BASAVARAJ Vs. STATE OF KARNATAKA
|
November 9, 2015 |
|
BASAVARAJ AND ORS. Vs. THE STATE OF KARNATAKA
|
August 5, 2015 |
|
BASAVARAJ AND ORS. Vs. SANNARANGE GOWDA
|
February 11, 2015 |
|
BASAVARAJ AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 25, 2015 |
|
BASAVARAJ AND ORS. Vs. NANJAPPA AND ORS.
|
July 7, 2015 |
|
BASAVARAJ DUGANI AND ORS. Vs. STATE AND ORS.
|
April 7, 2015 |
|
BASAVARAJ GOWDANA AND ORS. Vs. V. MUNICHANDRA AND ORS.
|
June 10, 2015 |
|
BASAVARAJA Vs. LOKESH AND ORS.
|
May 3, 2015 |
|
BASAVARAJA Vs. STATE AND ORS.
|
March 3, 2015 |
|
BASAVARAJA RICE TECH Vs. THE STATE OF KARNATAKA AND ORS.
|
December 1, 2015 |
|
BASAVARAJAYYA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
|
December 4, 2015 |
|
BASAVARAJEGOWDA Vs. N. VASANTHI
|
August 20, 2015 |
|
BASAVARAJENDRA Vs. STATE OF KARNATAKA AND ORS.
|
September 29, 2015 |
|
BASAVARAJU Vs. STATE OF KARNATAKA
|
June 8, 2015 |
|
BASAVARAJU Vs. RAYEGOWDA AND ORS.
|
February 18, 2015 |
|
BASAVESHWAR Vs. STATE OF KARNATAKA
|
January 13, 2015 |
|
BASAVESHWAR VIDYA VARDHAK SANGHA BAGALKOTE Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
|
April 17, 2015 |
|
BASAVRAJ Vs. VIKRAMSINGH
|
January 8, 2015 |
|
BASAVRAJ S. BOMMAI Vs. THE STATE OF KARNATAKA
|
February 24, 2015 |
|
BASAWARAJ SHARANAPPA MALAGAVI Vs. STATE OF KARNATAKA
|
August 20, 2015 |
|
BASAWWA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 8, 2015 |
|
BASAYYA AND ORS. Vs. SHARANAYYA AND ORS.
|
September 1, 2015 |
|
BASHEERA BANU KHATIB AND ORS. Vs. H.P. SHIVAJI AND ORS.
|
June 23, 2015 |
|
BASKARSAB RAJESAB THATTIMANI Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND ORS.
|
January 20, 2015 |
|
BASKER A NAIDU Vs. S N NAGARAJU
|
March 24, 2015 |
|
BASU SHANKRAPPA CHAVAN @ LAMANI Vs. STAET OF KARNATAKA
|
February 3, 2015 |
|
BAYIR CHEMICALS Vs. ADDITIONAL COMMR. OF CUS., BANGALORE
|
April 22, 2015 |
|
BAZIL DSOUZA Vs. ANIL KUMAR AND ORS.
|
June 19, 2015 |
|
BEDI MENASU METRI AND ORS. Vs. THE DEPUTY COMMISSIONER, U.K. DISTRICT AND ORS.
|
November 16, 2015 |
|
BEERAMMA AND OTHERS Vs. NAGARAJU AND OTHERS
|
December 7, 2015 |
|
BELGAUM DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. THE COMMISSIONER OF CANE DEVELOPMENT & DIRECTOR OF SUGARS IN KARNATAKA AND ORS.
|
November 24, 2015 |
|
BELGAUM MINERALS Vs. THE TAHASILDAR AND ORS.
|
October 28, 2015 |
|
BELTHANGADI TALUK RUBBER BELEGAR MARAT & SAMSKARN SAHAKAR SANGAT NIYAMIT UJRE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 23, 2015 |
|
BEML LIMITED Vs. THE PRESIDENT MYSORE DIVISION GENERAL LABOUR ASSOCIATION AND ORS.
|
March 12, 2015 |
|
BENEDICTA MONTEIRO AND ORS. Vs. THOMAS MONTEIRO AND ORS.
|
September 2, 2015 |
|
BENGALI PEER DARGAH Vs. USMAN KARIM MULLA AND ORS.
|
February 26, 2015 |
|
BERGER PAINTS INDIA LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 25, 2015 |
|
BETTAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 12, 2015 |
|
BETTASWAMY GOWDA Vs. STATE OF KARNATAKA
|
January 21, 2015 |
|
BETTS WARUNNY Vs. FRANKLIN D. NORNHA AND ORS.
|
April 17, 2015 |
|
BHAGIRATHI Vs. STATE OF KARNATAKA AND ORS.
|
March 19, 2015 |
|
BHAGIRATHI RAO DAULAT RAO AND OTHERS Vs. B SOMASEKAR
|
June 23, 2015 |
|
BHAGWAN MAHAVEER JAIN EDUCATIONAL TRUST (REGD.) Vs. MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS.
|
June 24, 2015 |
|
BHAGYA JAIN Vs. ADVANCED MICRONIC DEVICES LTD.
|
February 12, 2015 |
|
BHAGYA P. AND ORS. Vs. RAVI AND ORS.
|
November 3, 2015 |
|
BHAGYAMMA Vs. SHARMA TRANSPORT AND ORS.
|
November 24, 2015 |
|
BHAGYAMMA ALIAS SIDDAMMA Vs. P SEETHARAMU
|
June 12, 2015 |
|
BHAGYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 16, 2015 |
|
BHAGYARATHNA BHOPAL SURYAVANSHI Vs. A. PAPANNA
|
April 16, 2015 |
|
BHAIRAVNATH CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
BHAIRU SADASHIV CHAMBAR AND ORS. Vs. THE STATE OF KARNATAKA
|
November 6, 2015 |
|
BHARAMAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER M.P. AND ORS.
|
January 28, 2015 |
|
BHARAT Vs. THE STATE OF KARNATAKA
|
October 16, 2015 |
|
BHARAT DIE CAST ANCILLARY TO NGEF LTD. Vs. SYED NAZIR
|
November 24, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-1.2 VAT DIVISION
|
August 21, 2015 |
|
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. G.P. BIRADAR
|
November 4, 2015 |
|
BHARAT TIMBER AND CONSTRUCTION COMPANY Vs. STATE OF KARNATAKA AND ORS.
|
June 24, 2015 |
|
BHARATH Vs. IFFCO-TOKIA GENERAL INSURANCE CO. LTD.
|
January 2, 2015 |
|
BHARATH Vs. THE STATE OF KANAKAPURA TOWN POLICE STATION
|
July 24, 2015 |
|
BHARATHI PRAKASH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 27, 2015 |
|
BHARATHRAJ GUMPPE Vs. THE STATE OF KARNATAKA AND ORS.
|
April 28, 2015 |
|
BHARATI Vs. STATE OF KARNATAKA
|
November 26, 2015 |
|
BHARATIYA ADIMA JATTI SEVAKA SANGH (REGD.) Vs. SANJEEVAPPA
|
June 10, 2015 |
|
BHARATIYA JANATA PARTY AND ORS. Vs. THE CHIEF ELECTION COMMISSIONER AND ORS.
|
August 20, 2015 |
|
BHATATI Vs. THE STATE OF KARNATAKA AND ORS.
|
October 8, 2015 |
|
BHAVANI Vs. THE SECRETARY, HOME DEPARTMENT AND ORS.
|
April 1, 2015 |
|
BHAVYA BUILDERS Vs. SUPER PROPERTIES
|
November 5, 2015 |
|
BHEEM SINGH AND ORS. Vs. BABA AND ORS.
|
February 24, 2015 |
|
BHEEMA RAO AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 14, 2015 |
|
BHEEMACHARYA BALACHARYA VARAKHEDAKAR Vs. ANIL POTDAR AND ORS.
|
November 6, 2015 |
|
BHEEMANAGOUDA POLICE PATIL AND ORS. Vs. LAXMAMMA AND ORS.
|
June 23, 2015 |
|
BHEEMAPPA AND ORS. Vs. GUTHAM AND ORS.
|
October 29, 2015 |
|
BHEEMASHANKAR AND ORS. Vs. SURESH AND ORS.
|
April 10, 2015 |
|
BHIMAPPA Vs. STATE
|
June 22, 2015 |
|
BHIMAPPA Vs. ARJUN
|
February 9, 2015 |
|
BHIMAPPA Vs. MANAPPA AND ORS.
|
March 12, 2015 |
|
BHIMAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
January 30, 2015 |
|
BHIMAPPA AND ORS. Vs. FAKKIRAPPA AND ORS.
|
February 3, 2015 |
|
BHIMAPPA HANAMANTAPPA MULLUR AND ORS. Vs. MARUTI YALLAPPA MULLUR AND ORS.
|
April 16, 2015 |
|
BHIMAPPA SIDDAPPA SUNAKUPPI AND ORS. Vs. BASAGOUDA BHIMAGOUDA PATIL
|
July 21, 2015 |
|
BHIMARAYA Vs. THE STATE OF KARNATAKA
|
August 21, 2015 |
|
BHIMARYA AND ORS. Vs. SUSHILAABAI AND ORS.
|
February 20, 2015 |
|
BHIMASI Vs. ASSISTANT DIRECTOR ANIMAL HUSBANDARY AND VETERINARY SERVICES AND ORS.
|
February 11, 2015 |
|
BHIMAVVA AND ORS. Vs. REVATHI AND ORS.
|
July 8, 2015 |
|
BHIMSYA AND ORS. Vs. MAHADEVI AND ORS.
|
March 20, 2015 |
|
BHORUKA STEEL LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
October 15, 2015 |
|
BHRMANAND Vs. STATE OF KARNATAKA AND ORS.
|
July 3, 2015 |
|
BHUJANGSHETTY Vs. THE STATE OF KARNATAKA AND ORS.
|
November 23, 2015 |
|
BHUPAL AND ORS. Vs. UDAYAKUMAR RAYAPPA AKKI
|
February 10, 2015 |
|
BHUWALKA STEEL INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
BIBI SALMA Vs. MAHESH AND ORS.
|
December 1, 2015 |
|
BIDRANBIKA VIDYA SAMSTHE Vs. STATE OF KARNATAKA AND ORS.
|
March 27, 2015 |
|
BIG BAGS INTERNATIONAL PVT. LTD. Vs. COMMR. OF C. EX.
|
February 5, 2015 |
|
BIJAPUR DISTRICT ANTI-FAMINE CO-OPERATIVE INSTITUTE LTD. Vs. STATE OF KARNATAKA AND ORS.
|
April 27, 2015 |
|
BILSANUR CHANDRAPPA REDDY Vs. CHENNAKESHAVA REDDY; SECRETARY; ANAGADI SHIVALINGAPPA
|
July 15, 2015 |
|
BIRMANNA GOWDA Vs. GRAM PANCHAYATH; TAHASILDAR; DEPUTY COMMISSIONER; STATE OF KARNATAKA AND OTHERS
|
July 30, 2015 |
|
BMS HOSPITAL NURSING COLLEGE AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
September 11, 2015 |
|
BMS MINES & METALS PVT. LTD. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
March 18, 2015 |
|
BOMMAKKA Vs. RAMANNA
|
January 7, 2015 |
|
BOOPATHY Vs. SREENIVASAN A. AND ORS.
|
September 18, 2015 |
|
BORAPPA Vs. S.M. MAHESHWARAIAH AND ORS.
|
November 18, 2015 |
|
BOREGOWDA AND ORS. Vs. STATE OF KARNATAKA
|
April 8, 2015 |
|
BOWRING INSTITUTE Vs. STATE OF KARNATAKA
|
March 18, 2015 |
|
BRANCH MANAGER
ROYAL SUNDARAM ALIANZ
INSURANCE COMPANY LIMITED Vs. KUMAR B C; MANJUNATHA
|
September 9, 2015 |
|
BRANCH MANAGER Vs. LAXMAN; RANGAPPA YAMANAPPA METI; RAMANNA YAMANAPPA METI; SOMAPPA YAMANAPPA METI; YALLAVVA NEELAPPA METI AND ORS
|
December 10, 2015 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. GOVINDAPPA
|
June 11, 2015 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. SURESHA S/O PAPAIAH
|
August 25, 2015 |
|
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. Vs. VINODA AND ORS.
|
October 29, 2015 |
|
BRANCH MANAGER, KARNATAKA STATE FINANCIAL CORPORATION Vs. GAYATHRI AGRO PRODUCTS
|
May 21, 2015 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. B PRAMEELA AND OTHERS
|
December 15, 2015 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. MAHADEV AND ORS.
|
August 20, 2015 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. VIDYA; RAJEVAPPA MALLAPPA DESAI MAJOR; DIVISIONAL CONTROLLER; GANESH; RAJEVAPPA MALLAPPA DESAI AND OTHER
|
July 22, 2015 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. AROGYA SWAMY AND ORS.
|
June 3, 2015 |
|
BRANCH MANAGER, RELIANCE GEN INS CO LTD Vs. MAMTA POOVANI
|
February 19, 2015 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURESHASRANI; KOMALA SURESHASRANI; GEETHA M SHADAPURI @ DISHITA S ASRANI, MAJOR; DIRECTOR, B M T C , KENGHAL HANUMANTHAIAH ROAD
|
November 16, 2015 |
|
BRANCH MANAGER; CHAIRMAN AND MANAGING DIRECTOR Vs. SHASHIKANT SIDDAPPA TIMMAPUR
|
December 16, 2015 |
|
BRIGHT PACKAGING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 24, 2015 |
|
BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS. Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
January 13, 2015 |
|
BUDDAPPA Vs. L R RENU BAPTIST
|
June 18, 2015 |
|
BUDEN KHAN AND ORS. Vs. M. LOKESHAPPA
|
February 11, 2015 |
|
BUDEN SAB S/O AHAMED SAB AND ORS Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD AND ORS
|
August 19, 2015 |
|
BUSH HOG LLC Vs. STATE
|
January 14, 2015 |
|
BUTALASIDDA Vs. THE STATE
|
March 26, 2015 |
|
BYLAMARAPPA AND ORS. Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
June 16, 2015 |
|
BYREGOWDA M.C. Vs. NAGARAJA AND ORS.
|
September 28, 2015 |
|
C CHINNAPPA; CHANDRASHEKAR Vs. H N BHAVANI NATESH; P CHANDRASHEKHAR RAO
|
July 2, 2015 |
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C I T Vs. KLN AGROTECHS
|
April 7, 2015 |
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C K RAMA MURTHY Vs. STATE ELECTION COMMISSION
|
June 22, 2015 |
|
C MANJUNATH Vs. CONTROLLER OF LEGAL METROLOGY
|
October 30, 2015 |
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C N THIMMEGOWDA Vs. DIRECTOR OF AGRICULTURAL MARKETING
|
December 8, 2015 |
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C NAGARAJ, Vs. B N LAKSHMISHANKAR,
|
April 27, 2015 |
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C PRAKASH Vs. STATE OF KARNATAKA
|
June 29, 2015 |
|
C RAMESH Vs. BANGALORE DEVELOPMENT
|
February 4, 2015 |
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C S NEELAKANTA Vs. STATE OF KARNATAKA; CHIEF ENGINEER AND ORS
|
December 14, 2015 |
|
C. FAKRUDDIN Vs. RAZIA BEGUM
|
November 2, 2015 |
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C. GURUNATH AND ORS. Vs. VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. AND ORS.
|
March 31, 2015 |
|
C. HANUMEGOWDA Vs. LAKSHMAMA AND ORS.
|
March 27, 2015 |
|
C. KARIYAPPA Vs. MANOHAR KOUJAGER AND ORS.
|
August 24, 2015 |
|
C. KISHANLAL KOTHARI AND ORS. Vs. VINOD SOHANRAJ SANKLA AND ORS.
|
April 16, 2015 |
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C. KUMAR Vs. THE MANAGING DIRECTOR, BMTC AND ORS.
|
February 9, 2015 |
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C. MADAIAH AND ORS. Vs. PUTTAGECCHAIAH AND ORS.
|
November 16, 2015 |
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C. MADHU Vs. THE SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND ORS.
|
November 25, 2015 |
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C. MANGAI Vs. SHIVA SUBRAMANIAN AND ORS.
|
September 7, 2015 |
|
C. MANGILAL Vs. K.B. RAMADASS AND ORS.
|
October 5, 2015 |
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C. NAVARATANMAL JAIN Vs. THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
October 6, 2015 |
|
C. PREMA AND ORS. Vs. LAKSHMAMMA AND ORS.
|
September 3, 2015 |
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C. RAJANNA AND ORS. Vs. MUNE GOWDA AND ORS.
|
August 20, 2015 |
|
C. RAMACHANDRA REDDY Vs. ANITHA R. AND ORS.
|
March 2, 2015 |
|
C. RAMESH Vs. R. SRIDHARAN AND ORS.
|
April 1, 2015 |
|
C. RANGEGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
April 10, 2015 |
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C. SHARADAMMA AND ORS. Vs. G. SHIVASHANKAR AND ORS.
|
July 3, 2015 |
|
C. SOMASUNDARAM Vs. S. RUKMINI
|
April 17, 2015 |
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C. VASANTH KUMAR Vs. STATE OF KARNATAKA
|
March 30, 2015 |
|
C.B. MONNAPPA (TAGOO) AND ORS. Vs. V.P. RAVINDRAN AND ORS.
|
November 20, 2015 |
|
C.C., AIR PORT & ACC AND ORS. Vs. PFIZER PRODUCTS INDIA P. LTD.
|
August 13, 2015 |
|
C.C.E., CUS. & S.T., LTU Vs. SANSERA ENGINEERING PVT. LTD.
|
November 19, 2015 |
|
C.D. SIVANNA Vs. SYNDICATE BANK
|
March 31, 2015 |
|
C.G. CHENGAPPA Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMPS, BANGALORE AND ORS.
|
September 15, 2015 |
|
C.K. RAMA MURTHY AND ORS. Vs. STATE ELECTION COMMISSION AND ORS.
|
March 30, 2015 |
|
C.K. SOMASHEKAR Vs. D.R. MAMATHA
|
December 8, 2015 |
|
C.L. SACHIN Vs. C.M. LINGARAJU AND ORS.
|
January 21, 2015 |
|
C.M. KAMANAVALLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 5, 2015 |
|
C.M. MAHADEVA Vs. THE COMMISSIONER OF INCOME TAX, MYSORE
|
August 24, 2015 |
|
C.M. RAJU Vs. PARVATHI
|
January 2, 2015 |
|
C.N. KUMAR Vs. THE BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
|
December 16, 2015 |
|
C.P. SUNDAR RAJ Vs. NETHRAVATHY AND ORS.
|
September 15, 2015 |
|
C.R. CHANNABASAPPA Vs. R. RAJKUMAR AND ORS.
|
October 15, 2015 |
|
C.R. DEVENDRA Vs. SANTESH GUREDDI
|
January 14, 2015 |
|
C.R. MAHADEVAPPA Vs. C. LOKESH
|
February 11, 2015 |
|
C.S. INDIA Vs. ADDITIONAL DIRECTOR GENERAL, DCEI
|
June 25, 2015 |
|
C.S. MANJULA Vs. H.N. KRISHNA SHETTY AND ORS.
|
June 25, 2015 |
|
C.S. MOHAN Vs. THE DIRECTOR, THE MANAGEMENT OF SIRUGUPPA SUGARS AND CHEMICALS LTD. AND ORS.
|
July 6, 2015 |
|
C.S. NAGESH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
November 24, 2015 |
|
C.S. RAJESH Vs. UNION OF INDIA
|
January 14, 2015 |
|
C.T. THIMMIAH AND ORS. Vs. VENKATESHWARA DEVELOPERS AND ORS.
|
August 13, 2015 |
|
C.V. PALAKSHAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 8, 2015 |
|
CANARA BANK Vs. ANANTHA RANGACHAR
|
March 6, 2015 |
|
CANARA BANK Vs. S.G. NAYAK AND ORS.
|
January 19, 2015 |
|
CANARA BANK Vs. VIJAY KUMAR SHINDE
|
February 24, 2015 |
|
CANARA BANK A BODY CORPORATE Vs. J R SUBRAMANYA
|
February 4, 2015 |
|
CANARY PROJECTS Vs. MANJUNATH REDDY
|
November 18, 2015 |
|
CARGOTEC INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
August 12, 2015 |
|
CAUVERY BELLIAPPA AND ORS. Vs. B.B. CHENGAPPA AND ORS.
|
July 15, 2015 |
|
CBCI SOCIETY Vs. STATE OF KARNATAKA
|
February 11, 2015 |
|
CELINE CRASTA Vs. STATE OF KARNATAKA AND ORS.
|
October 13, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SANJAY SHARMA
|
January 13, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. KENCHE MAHESH KUMAR
|
July 21, 2015 |
|
CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. NARAYANI AND ORS.
|
November 23, 2015 |
|
CENTRAL TOOLS & ENGINEERING STORES Vs. ENGEE ENTERPRISES AND ORS.
|
February 5, 2015 |
|
CENTUM ELECTRONICS LIMITED Vs. STATE OF KARNATAKA
|
November 5, 2015 |
|
CENTUM ELECTRONICS LTD. Vs. STATE OF KARNATAKA
|
October 5, 2015 |
|
CHADALAVADA INTRATECH LTD. Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LTD. AND ORS.
|
September 21, 2015 |
|
CHAITHANYA BHARATHI GRAMEENA ABHIVRUDHI SAMSTHE Vs. THE GENERAL MANAGER, SOUTH WESTERN RAILWAY AND ORS.
|
September 2, 2015 |
|
CHAITRA PROJECTS LTD; M K VARGHESE; SANJAY; UNNIKRISHNAN Vs. STATE OF KARNATAKA AND ORS
|
November 17, 2015 |
|
CHAITRA R. Vs. NAYAZPASHA
|
June 11, 2015 |
|
CHALUVAMBIKA Vs. H. HANUMANTHAPPA AND ORS.
|
February 2, 2015 |
|
CHALUVEGOWDA Vs. CHALUVEGOWDA AND ORS.
|
January 19, 2015 |
|
CHAMPABAI AND ORS. Vs. MAHADEV AND ORS.
|
November 19, 2015 |
|
CHAMUNDI DISTILLERIES PRIVATE LIMITED Vs. THE STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
|
CHANABASAPPA Vs. STATE OF KARNATAKA
|
September 29, 2015 |
|
CHANABASAPPA Vs. DEPUTY COMMISSIONER
|
March 10, 2015 |
|
CHANABASAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 10, 2015 |
|
CHANABASAVVA Vs. CHANDRAPPA SANGAPPA PILLI
|
January 5, 2015 |
|
CHANAPPA Vs. THE STATE OF KARNATAKA
|
July 1, 2015 |
|
CHANDALINGEHSWAR DEVASTHAN TRUST
COMMITTEE Vs. SANGANGOUDA
|
November 30, 2015 |
|
CHANDAMMA Vs. GANGAIAH AND ORS.
|
October 8, 2015 |
|
CHANDAYYA ARASU KINNIYAKKA BALLAL Vs. THE DEPUTY COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
|
March 24, 2015 |
|
CHANDPASHA Vs. THE STATE
|
August 6, 2015 |
|
CHANDRA Vs. STATE OF KARNATAKA
|
May 7, 2015 |
|
CHANDRA Vs. STATE OF KARNATAKA
|
February 11, 2015 |
|
CHANDRA BAI Vs. CHANNARAM
|
January 6, 2015 |
|
CHANDRA DEVI KOTHARI Vs. INCOME TAX OFFICER
|
February 4, 2015 |
|
CHANDRA NAIKA Vs. NARASIMHAMURTHY K V
|
April 30, 2015 |
|
CHANDRAKANT Vs. MOUNAMMA AND ORS.
|
January 29, 2015 |
|
CHANDRAKANT PATIL; ANJUM SULTNA Vs. STATE BANK OF HYDRABAD
|
November 24, 2015 |
|
CHANDRAKANTH Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS.
|
January 27, 2015 |
|
CHANDRAKANTH Vs. SARITHA
|
March 13, 2015 |
|
CHANDRAKANTH Vs. DRAKSHAYNI
|
May 3, 2015 |
|
CHANDRAKANTH Vs. N.E.K.R.T.C. AND ORS.
|
April 9, 2015 |
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CHANDRAKANTHAMMA AND ORS. Vs. B. RAMAKRISHNAIAH
|
June 3, 2015 |
|
CHANDRAMOHAN Vs. BHARATHI EXA GENERAL INSURANCE CO. LTD. AND ORS.
|
June 24, 2015 |
|
CHANDRANATH Vs. BASAVVA AND ORS.
|
October 29, 2015 |
|
CHANDRAPPA Vs. GARUDACHALA ASSOCIATES PRIVATE LIMITED AND ORS.
|
January 27, 2015 |
|
CHANDRAPPA Vs. PAMPAPATHI; BRANCH MANAGER,
NEW INDIA ASSURANCE CO LTD
|
November 20, 2015 |
|
CHANDRAPPA Vs. THE STATE OF KARNATAKA
|
April 3, 2015 |
|
CHANDRAPPA AND ORS. Vs. RAMESH AND ORS.
|
April 7, 2015 |
|
CHANDRAPPA K.N. Vs. C. NAGRAJ AND ORS.
|
February 3, 2015 |
|
CHANDRAPPA N. Vs. STATE OF KARNATAKA AND ORS.
|
July 9, 2015 |
|
CHANDRAPRABHA URS Vs. NAGEGOWDA
|
June 12, 2015 |
|
CHANDRAPRAKASH AND ORS. Vs. PUTTARAJU AND ORS.
|
March 4, 2015 |
|
CHANDRASHEKAR Vs. STATE OF KARNATAKA; ADDITIONAL REGISTRAR ENQUIRES; REGISTRAR
|
July 13, 2015 |
|
CHANDRASHEKAR R. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 19, 2015 |
|
CHANDRASHEKARAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 27, 2015 |
|
CHANDRASHEKHAR Vs. STATE OF KARNATAKA & ORS.
|
December 14, 2015 |
|
CHANDRASHEKHAR Vs. THE STATE OF KARNATAKA
|
January 14, 2015 |
|
CHANDRASHEKHAR AND ORS. Vs. SUNJAY MOHAN RAO
|
June 15, 2015 |
|
CHANDRAVATHI; HARSHIKA; NIPUN Vs. DEVARAJ V; P K TRAVELS; ICICI LOMBARD GENERAL INSURANCE CO LTD
|
July 3, 2015 |
|
CHANDRAYYA Vs. THE STATE
|
July 3, 2015 |
|
CHANDRAYYA PUNJERI AND OTHERS Vs. THE DIRECTORATE GENERAL WORKS, CPWD
|
November 2, 2015 |
|
CHANDRU RACHAPPA PATIL Vs. SHIVAGANGAWWA W/O MUDDAPPA SOMMANNAVAR
|
April 22, 2015 |
|
CHANDU POOJARY AND ORS. Vs. GANESH SHASTRI AND ORS.
|
November 25, 2015 |
|
CHANNA NARASIMHAIAH AND ORS. Vs. THIMMAIAH AND ORS.
|
April 13, 2015 |
|
CHANNABASAVAPPA Vs. M.P. NATARAJ AND ORS.
|
March 30, 2015 |
|
CHANNAKESHAVA Vs. SRINIVASA AND ORS.
|
October 13, 2015 |
|
CHANNAMMA AND ORS. Vs. SHIVALINGAPPA
|
March 13, 2015 |
|
CHANNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER
|
September 18, 2015 |
|
CHANNAVEERAMMA Vs. MALLIKARJUNAIAH
|
January 7, 2015 |
|
CHANNEGOWDA AND ORS. Vs. SIDDAMMA
|
January 20, 2015 |
|
CHAOUS ALIAS ABOOB Vs. STATE OF KARNATAKA
|
April 8, 2015 |
|
CHARTERED ACCOUNTANTS OF INDIA Vs. S. GIRIDHARAN
|
March 5, 2015 |
|
CHATHRAPPA Vs. THE STATE OF KARNATAKA
|
June 17, 2015 |
|
CHAYA SHELKE Vs. NANJAIAH
|
April 15, 2015 |
|
CHEEKANDA PUSHPARATNA CHENGAPPA Vs. KODANDERA K. SUDHAKAR AND ORS.
|
September 28, 2015 |
|
CHELUVARAJU Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 2, 2015 |
|
CHELUVEGOWDA AND ORS. Vs. SIDDANAYAKA AND ORS.
|
January 8, 2015 |
|
CHEMPAWWA AND ORS. Vs. CHANNAWWA AND ORS.
|
March 11, 2015 |
|
CHENNAKESHAVAIAH Vs. THE SPECIAL DEPUTY COMMISSIONER AND ORS.
|
July 15, 2015 |
|
CHENNAMMA Vs. KRISHNAPPA
|
January 6, 2015 |
|
CHENNAMMA Vs. SIDDHI VINAYAKA LOGISTIC LTD
|
December 9, 2015 |
|
CHENNAMMA Vs. THE NATIONAL EDUCATION SOCIETY OF KARNATAKA AND ORS.
|
February 20, 2015 |
|
CHENNAMMA AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
November 27, 2015 |
|
CHENNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
|
October 14, 2015 |
|
CHETAN MAHAVEER DONGARE Vs. KIRAN SRIKANT DONGARE AND ORS.
|
April 6, 2015 |
|
CHETAN, Vs. SWARNA,
|
June 5, 2015 |
|
CHETANA EDUCATION TRUST (R) Vs. STATE OF KARNATAKA AND ORS.
|
July 7, 2015 |
|
CHETHAN U Vs. ROBINS AMMANNA
|
June 9, 2015 |
|
CHETHANA P. Vs. THE CHAIRMAN AND MANAGING DIRECTOR, KSRTC
|
June 10, 2015 |
|
CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH Vs. SOUTHERN MARKETING AGENCIES
|
January 20, 2015 |
|
CHIEF TRAFFIC MANAGER Vs. M RAJANNA
|
September 18, 2015 |
|
CHIKKA HALAPPA Vs. ERACHIKKANNA AND ORS.
|
February 2, 2015 |
|
CHIKKADODDAPPA Vs. NAGENDRAPPA
|
March 3, 2015 |
|
CHIKKAGANGAIAH AND ORS. Vs. THE THASILDAR, BANGALORE NORTH TALUK AND ORS.
|
January 6, 2015 |
|
CHIKKAHONNAIAH Vs. SIDDAGANGAMMA AND ORS.
|
June 11, 2015 |
|
CHIKKAIAH AND ORS. Vs. GOWRAMMA AND ORS.
|
June 12, 2015 |
|
CHIKKAJAVAREGOWDA Vs. C.L. LINGAPPA AND ORS.
|
August 6, 2015 |
|
CHIKKAMMA AND ORS. Vs. MATHI-UR-REHMAN AND ORS.
|
February 20, 2015 |
|
CHIKKAREVAIAH Vs. REVANASIDDAPPA AND ORS.
|
March 25, 2015 |
|
CHIKKATHAYAMMA Vs. JAYAMMA AND ORS.
|
January 28, 2015 |
|
CHIKKATHAYAMMA AND ORS. Vs. THE STATE OF KARNATAKA
|
February 24, 2015 |
|
CHIKKAVENKATARAYAPPA AND ORS. Vs. MUDDAPPA AND ORS.
|
June 30, 2015 |
|
CHIKKEERE GOWDA AND ORS. Vs. JAVARE GOWDA AND ORS.
|
March 18, 2015 |
|
CHIKKEGOWDA AND ORS. Vs. UGRAIAH AND ORS.
|
October 1, 2015 |
|
CHINMAY ASSOCIATES CIVIL CONTRACTORS Vs. HUBLI DHARWAD MUNICIPAL CORPORATION AND ORS.
|
July 28, 2015 |
|
CHINNA NARAYANA SWAMY Vs. THE STATE OF KARNATAKA AND ORS.
|
October 31, 2015 |
|
CHINNAPPA AND ORS. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
|
August 31, 2015 |
|
CHINNASWAMY SETTY Vs. RUKKAMMA
|
June 2, 2015 |
|
CHINNI SUDESHNA Vs. S. NAGARAJ
|
October 1, 2015 |
|
CHINTALAKUNTA PEDDAREDDAPPA Vs. STATE
|
August 11, 2015 |
|
CHINTAMANI EDUCATION SOCIETY (KISHORA VIDHYA BHAVAN) Vs. STATE OF KARNATAKA AND ORS.
|
July 30, 2015 |
|
CHIRANJEEVI AND ORS. Vs. THE STATE OF KARNATAKA
|
April 30, 2015 |
|
CHITRADURGA SUNFLOWER OIL COMPLEX (P.) LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 27, 2015 |
|
CHOLA M.S. GENERAL INSURANCE COMPANY LTD. Vs. DHAKOJI M. AND ORS.
|
February 11, 2015 |
|
CHRISTY FRIED GRAM INDUSTRY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 30, 2015 |
|
CIFTECH SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 12, 2015 |
|
CIRCUTOR ENERGY MANAGEMENT INDIA PRIVATE LTD. Vs. CIPSA TEC INDIA PRIVATE LIMITED AND ORS.
|
July 2, 2015 |
|
CITLY FOODS LIMITED Vs. STATE OF KARNATAKA
|
April 24, 2015 |
|
CLASSIC INFRACON BANGALORE PRIVATE LIMITED Vs. UPLUS BATTERIES PVT. LTD.
|
July 1, 2015 |
|
CLEAN FOODS LTD. Vs. COMMERCIAL TAX OFFICER
|
June 2, 2015 |
|
COASTAL MARINE CONSTRUCTION AND ENGINEERING LIMITED Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED AND ORS.
|
December 7, 2015 |
|
COIR BOARD Vs. GERDIE CONSTRUCTIONS PVT. LTD.
|
June 17, 2015 |
|
COLLEGE OF DENTAL SCIENCES AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
September 3, 2015 |
|
COMMERCIAL AND BUSINESS AVIATION SERVICES PRIVATE LIMITED Vs. SWAJAS AIR CHARTER LIMITED
|
June 8, 2015 |
|
COMMISSIONER Vs. M CHANDRASHEKHAR
|
June 12, 2015 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. HINDUSTAN GRANITES
|
January 29, 2015 |
|
COMMISSIONER OF C. EX., BENGALURU-I Vs. GTS ALLOYS PVT. LTD.
|
November 18, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED
|
March 4, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DHARWAD CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.
|
June 8, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, MANGALORE Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
|
December 2, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, MANGALORE Vs. JACOBS ENGINEERING U.K. LTD.
|
March 12, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. GODAVARI SUGAR MILLS LTD.
|
October 5, 2015 |
|
COMMISSIONER OF CUSTOMS Vs. FLYJAC LOGISTICS PVT. LTD.
|
June 3, 2015 |
|
COMMISSIONER OF CUSTOMS & SERVICE TAX Vs. SDV INTERNATIONAL LOGISTICS LTD.
|
June 24, 2015 |
|
COMMISSIONER OF INCOME Vs. EXECUTIVE ENGINEER, O AND M DIVISION, (GESCOM)
|
September 2, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MANIPAL ALUMNI OF NEPHROLOGY TRUST
|
August 25, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS (KARNATAKA) (P.) LTD.
|
January 9, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. CLIFFORD DSOZA
|
February 24, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ALLERGAN INDIA (P.) LTD.
|
March 30, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MARIKAMBA TRANSPORT CO.
|
April 13, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SSAS EMERALD MEADOWS
|
November 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. PANCHAJANYA CHITS (P.) LTD.
|
January 19, 2015 |
|
COMMISSIONER OF INCOME TAX (LTU) AND ORS. Vs. BIOCON LTD.
|
June 1, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHAMANUR KALLAPPA AND SONS
|
January 12, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD.
|
June 10, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. AVENUE SUPER CHITS P. LTD. AND ORS.
|
January 16, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. VENKATA RAJENDRAN
|
January 20, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. SAFRAN AEROSPACE INDIA PVT. LTD.
|
September 28, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. CANARA HOUSING DEVELOPMENT COMPANY
|
August 18, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. SPAN DESIGN AND DEVELOPMENT (P.) LTD.
|
January 12, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. JANANI TOURS AND RESORTS (P.) LTD.
|
January 19, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. QUEST INFORMATICS PVT. LTD.
|
January 5, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. MCDOWELL AND CO. LTD.
|
January 23, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. MAGUS CUSTOMERS DIALOG PVT. LTD.
|
January 5, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. MANISH KUMAR PAJWANI
|
January 20, 2015 |
|
COMMISSIONER OF INCOME TAX TDS AND ORS. Vs. BHARAT HOTELS LIMITED
|
December 2, 2015 |
|
COMMISSIONER OF INCOME TAX, BANGALORE Vs. SAINT GOBAIN CRYSTALS & DETECTORS INDIA (P.) LTD.
|
January 19, 2015 |
|
COMMISSIONER OF INCOME TAX, BANGALORE Vs. ITC HOTELS LTD.
|
June 15, 2015 |
|
COMMISSIONER OF INCOME TAX, BANGALORE Vs. ICICI VENTURE FUNDS MANAGEMENT CO. LTD.
|
January 13, 2015 |
|
COMMISSIONER OF INCOME TAX, BANGALORE Vs. LANCY CONSTRUCTIONS
|
December 15, 2015 |
|
COMMISSIONER OF INCOME TAX, BENGALORE Vs. KHIVRAJ MOTORS, BANGALORE
|
July 14, 2015 |
|
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. INTEL TECHNOLOGY INDIA (P) LTD.
|
March 3, 2015 |
|
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. L. SAMBASHIVA REDDY
|
January 19, 2015 |
|
COMMISSIONER OF INCOME TAX, EXEMPTIONS Vs. C.M.R. JNANADHARA TRUST
|
January 20, 2015 |
|
COMMISSIONER OF INCOME TAX, HUBLI Vs. EXECUTIVE ENGINEER
|
August 18, 2015 |
|
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. MPHASIS SOFTWARE & SERVICE INDIA PVT. LTD.
|
July 29, 2015 |
|
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. DODDANANDI ESTATE
|
September 21, 2015 |
|
COMMISSIONER OF INCOME TAX; INCOME-TAX OFFICER, WARD 14(1), BANGALORE Vs. R SRINIVAS
|
November 2, 2015 |
|
COMMISSIONER OF INCOME-TAX Vs. S N GURUDATH
|
February 3, 2015 |
|
COMMISSIONER OF INCOME-TAX Vs. SHREE PUBLIC CHARITABLE TRUST
|
March 9, 2015 |
|
COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER Vs. MOOKAMBIKA DEVELOPERS
|
July 27, 2015 |
|
COMMISSIONER OF INCOME-TAX; DEPUTY COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED ELECTRONICS &
ELECTRICAL INDUSTRIES (BANGALORE) PVT LTD
|
December 18, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. TANDUS FLOORING INDIA PVT LTD
|
April 8, 2015 |
|
COMMISSIONER OF SERVICE TAX-I Vs. UNITED PIZZA RESTAURANT PVT. LTD.
|
August 6, 2015 |
|
COMMR. OF C. EX. Vs. ARACO AUTOMOTIVE INDIA PVT. LTD.
|
January 28, 2015 |
|
COMMR. OF C. EX. Vs. ALSTHOM INSTRUMENT TRANSFORMERS
|
January 28, 2015 |
|
COMMR. OF C. EX., BANGALORE-III Vs. SUNDARA INDUSTRIES (I) (P) LTD.
|
December 10, 2015 |
|
CONCORD INDIA PRIVATE LIMITED AND ORS. Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
|
October 14, 2015 |
|
CORPORATION BANK Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
August 25, 2015 |
|
COTTAGE INDUSTRIES EXPOSITION LTD. Vs. BINDU NEELAKANTA
|
September 8, 2015 |
|
COUNSELOR LAKHSMI AND ORS. Vs. THE STATE
|
April 29, 2015 |
|
CROMPTON GREAVES LTD. Vs. N.A. SANGEETHA
|
January 22, 2015 |
|
CROMPTON GREAVES LTD. Vs. ANNAPURNA ELECTRONICS AND ORS.
|
June 2, 2015 |
|
CYRIL JOSEPH Vs. STATE OF KARNATAKA
|
February 26, 2015 |
|
D B VEERANNA Vs. UNITED INDIA INSURANCE CO LTD
|
June 2, 2015 |
|
D GOVINDAPPA Vs. THIMMANNA
|
February 9, 2015 |
|
D S MEGHARAJA Vs. STATE OF KARNATAKA
|
April 10, 2015 |
|
D S SRIKANTH Vs. SIDDAPPA; BAJAJ ALLIANZ
|
September 18, 2015 |
|
D VASANTHI Vs. R SHANMUGAM
|
April 17, 2015 |
|
D. CHANDRAKALA AND ORS. Vs. MURTHY AND ORS.
|
February 18, 2015 |
|
D. MOHAN Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
November 2, 2015 |
|
D. PUTTEGOWDA AND ORS. Vs. G.T. DEVEGOWDA AND ORS.
|
August 4, 2015 |
|
D. RAMAIAH Vs. APPAJIGOWDA
|
January 5, 2015 |
|
D. RAMAKRISHNA AND ORS. Vs. D. BALAKRISHNA AND ORS.
|
March 30, 2015 |
|
D. RAMAMURTHY AND ORS. Vs. S. VISHWANATH RAO AND ORS.
|
April 6, 2015 |
|
D. RATHNAMMA AND ORS. Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
|
September 11, 2015 |
|
D. SHEKARAPPA Vs. B.R. INDUDAR AND ORS.
|
October 14, 2015 |
|
D. SUJAYA PUSHPA Vs. THE PRINCIPAL DISTRICT & SESSIONS JUDGE AND ORS.
|
February 20, 2015 |
|
D. VENKATESH Vs. JAYAPPA REDDY AND ORS.
|
July 20, 2015 |
|
D.G. GANAPATHISA Vs. FANCIS DSILVA
|
January 9, 2015 |
|
D.H. NAGARAJ Vs. C. SOMASHEKARA REDDY AND ORS.
|
February 2, 2015 |
|
D.H. VISHWANATH Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
February 20, 2015 |
|
D.J. RATHOD Vs. THE UNION OF INDIA AND ORS.
|
July 23, 2015 |
|
D.K. HUTCHAPPA Vs. K.C. VENKATESH
|
January 13, 2015 |
|
D.L. KARLI KANNAN AND ORS. Vs. N.R. KHAN AND ORS.
|
September 8, 2015 |
|
D.L. THIBBEGOUDA AND ORS. Vs. RAMANNA D.G. AND ORS.
|
June 2, 2015 |
|
D.M. MALLEGOWDA AND ORS. Vs. A. JAYANTH AND ORS.
|
February 16, 2015 |
|
D.M. MANJUNATHA Vs. THE MANAGING PARTNER, BINDU ENTERPRISES AND ORS.
|
June 23, 2015 |
|
D.P. PAPEGOWDA AND ORS. Vs. MAHESHA C. AND ORS.
|
July 1, 2015 |
|
D.R. RAMAKRISHNA Vs. ULLAS S. AND ORS.
|
April 25, 2015 |
|
D.S. SHENOY AND ORS. Vs. BALDEV LULLA
|
July 24, 2015 |
|
D.S. UDAYA AND ORS. Vs. CHOKIRA BOPANNA AND ORS.
|
January 9, 2015 |
|
D.S. VANAJAKSHA Vs. BASAVA RAJU T. AND ORS.
|
June 10, 2015 |
|
D.V. NARAYANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 5, 2015 |
|
D.V. SIDDALINGAPPA Vs. YAJAMAN NAGAPPA NANJAMMA ENDOWMENT TRUST AND ORS.
|
April 13, 2015 |
|
DAKSHAYANAMMA Vs. KALLAPPA AND ORS.
|
February 20, 2015 |
|
DAKSHAYINI S.R. AND ORS. Vs. R. SHANTAMMA AND ORS.
|
June 26, 2015 |
|
DAKSHINA KANNADA SAHAKARI SAKKARE KARKHANE NIYAMITA Vs. THE DEPUTY COMMISSIONER, UDUPI DISTRICT AND ORS.
|
September 22, 2015 |
|
DAKSHINA KANNADA WINE MERCHANTS ASSOCIATION AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 4, 2015 |
|
DALAPPA AND ORS. Vs. SHANKAR AND ORS.
|
September 30, 2015 |
|
DAMODAR AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
April 23, 2015 |
|
DANDAIAH AND ORS. Vs. DANDA NAYAKA
|
January 28, 2015 |
|
DANDELI FERRO PRIVATE LTD. Vs. THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
February 12, 2015 |
|
DANIEL S. FARID Vs. UNION OF INDIA AND ORS.
|
May 14, 2015 |
|
DANSIL PAREIRA; DENIAL PAREIRA; ANJALI NARONNA; RANJANI NARONNA Vs. JOSEPH NARONNA; NEW INDIA ASSURANCE CO LTD
|
July 16, 2015 |
|
DARGAH HAZRAT SAFDAR ALI SHAH Vs. UMESHA AND ORS.
|
August 3, 2015 |
|
DARSHAN T S Vs. STATE OF KARNATAKA
|
December 10, 2015 |
|
DASAPPA AND ORS. Vs. STATE OF KARNATAKA
|
July 17, 2015 |
|
DASARA JAYANNA AND ORS. Vs. THE STATE OF KARNATAKA
|
August 18, 2015 |
|
DASHARATH Vs. THE ASSISTANT COMMISSIONER, JAMAKHANDI SUB-DIVISION AND ORS.
|
December 8, 2015 |
|
DASTAYYA Vs. VEERAYYA
|
February 5, 2015 |
|
DATTA SAI CEMENT CONCRETE PRODUCTS Vs. STATE OF KARNATAKA AND OTHER
|
June 3, 2015 |
|
DATTAPPA YAMANAPPA NAGARAL Vs. LAXMIBAI AND ORS.
|
October 6, 2015 |
|
DATTRATRYA AND ORS. Vs. GIRIMAL AND ORS.
|
September 21, 2015 |
|
DAVOODULHAKEEM S.H. AND ORS. Vs. THE REGISTRAR EVALUATION VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.
|
November 20, 2015 |
|
DAWALSAB Vs. STATE OF KARNATAKA
|
March 4, 2015 |
|
DAYANAND Vs. THE STATE
|
February 16, 2015 |
|
DAYANAND AND ORS. Vs. BABURAO AND ORS.
|
August 6, 2015 |
|
DAYANANDA AND ORS. Vs. STATE AND ORS.
|
August 10, 2015 |
|
DAYASHANKAR Vs. KODANDARAMA
|
March 24, 2015 |
|
DEENA JOHNSON Vs. STATE OF KARNATAKA
|
October 7, 2015 |
|
DEEPA Vs. GOPAL
|
April 23, 2015 |
|
DEEPA SRIDHAR Vs. THE STATE OF KARNATAKA AND ORS.
|
March 20, 2015 |
|
DEEPAK KUMAR Vs. S.P. MALINI
|
December 18, 2015 |
|
DEEPAK SHETTY AND ORS. Vs. KARNATAKA WAKF BOARD
|
March 30, 2015 |
|
DEEPAK YALLAPA SHINNDHE AND ORS. Vs. THE STATE OF KARNATAKA
|
March 9, 2015 |
|
DEEPESH ARVINDBHAI PATEL AND ORS. Vs. STATE OF KARNATAKA
|
March 24, 2015 |
|
DEFENCE ESTATE OFFICER KARNATAKA AND GOA CIRCLE Vs. VITHOBA VASU ACHARI AND ORS.
|
August 14, 2015 |
|
DELL INDIA PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX AND ORS.
|
March 23, 2015 |
|
DELL INDIA PVT. LTD. Vs. JT. COMMISSIONER OF INCOME TAX, LARGE TAX PAYERS UNIT (LTU) AND ORS.
|
September 2, 2015 |
|
DENNIS DSOUZA Vs. GANGADHAR K. AND ORS.
|
July 10, 2015 |
|
DEVAMMA AND ORS. Vs. SUMITHRA AND ORS.
|
July 1, 2015 |
|
DEVAMMA AND ORS. Vs. K.B. BALAKRISHNA AND ORS.
|
January 13, 2015 |
|
DEVANAGOUDA; CHANNAVVA Vs. MAHADEVAPPA
|
August 12, 2015 |
|
DEVAPPA HALAGERI Vs. STATE OF KARNATAKA
|
March 25, 2015 |
|
DEVARAJ Vs. STATE OF KARNATAKA
|
October 31, 2015 |
|
DEVARAJ H L Vs. MOHAMMED ASLAM; ORIENTAL INSURANCE CO LTD
|
November 16, 2015 |
|
DEVARAJA NAIKA AND ORS. Vs. CHIKKEGOWDA AND ORS.
|
February 5, 2015 |
|
DEVARAYA V. NAIK Vs. K.J. SANTHOSH AND ORS.
|
March 24, 2015 |
|
DEVENDRA NAGAPPA HUNASHIKATTI AND ORS. Vs. STATE OF KARNATAKA
|
March 17, 2015 |
|
DEVENDRA; SAMAD Vs. STATE OF KARNATAKA
|
December 9, 2015 |
|
DEVENDRAPPA Vs. BASANAGOUDA; DIVISIONAL MANAGER
UNITED INDIA INSURANCE CO LTD
|
November 24, 2015 |
|
DEVENDRAPPA Vs. THE ASSISTANT COMMISSIONER, LAND ACQUISITION OFFICER
|
January 14, 2015 |
|
DEVENDRAPPA Vs. RAJASHEKAR GORAVAR AND ORS.
|
November 13, 2015 |
|
DEVI CONSTRUCTIONS, (URC GROUP OF COMPANIES) AND ORS. Vs. THE INDIA CEMENTS LIMITED
|
March 17, 2015 |
|
DEVI ENTERPRISES Vs. THE ENVIRONMENTAL OFFICER KARNATAKA STATE POLLUTION CONTROL BOARD (KSPCB) AND ORS.
|
March 12, 2015 |
|
DEVIDAS GAONKAR Vs. MAHENDRA STEEL SALES CORPORATION
|
March 26, 2015 |
|
DEVIDAS GARG AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 9, 2015 |
|
DEVRAJ AND ORS. Vs. RAMRAO AND ORS.
|
August 21, 2015 |
|
DHAMMANAGI DEVELOPERSS PRIVATE LIMITED Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
December 18, 2015 |
|
DHANAMANI AND ORS. Vs. P. BABU AND ORS.
|
January 30, 2015 |
|
DHANAPAL APPANNA PHAKIRE Vs. MALUTAI
|
June 2, 2015 |
|
DHANAPAL APPANNA PHAKIRE Vs. MALUTAI AND ORS.
|
June 3, 2015 |
|
DHANRAJ JAIN Vs. THE DEPUTY COMMISSIONER AND ORS.
|
January 14, 2015 |
|
DHARAMCHAND Vs. R. MAHALAKSHMI
|
August 6, 2015 |
|
DHAREPPA Vs. KASTURIBAI AND ORS.
|
November 25, 2015 |
|
DHARIWAL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOM AND SERVICE TAX
|
February 26, 2015 |
|
DHARIWAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BANGALORE-III
|
June 25, 2015 |
|
DHARMAPALA Vs. SEETHAMMA AND ORS.
|
September 4, 2015 |
|
DHARMAPPA Vs. NEELAVVA
|
July 10, 2015 |
|
DHARMARAJ Vs. RRAVICHANDRA AND ORS.
|
November 30, 2015 |
|
DHARMASTHALA MANJUNATHESHWARA EDUCATION SOCIETY AND ORS. Vs. BHARATI
|
December 18, 2015 |
|
DHARMEGOWDA Vs. SAVITHA
|
February 24, 2015 |
|
DHARMENDER KUMAR MEENA Vs. STATE
|
March 9, 2015 |
|
DHIRAJ Vs. NAINA
|
January 6, 2015 |
|
DHRUVA RAO Vs. VIJAI N R
|
June 10, 2015 |
|
DHURGHAMBHIKA SWA SAHAYA Vs. STATE OF KARNATAKA
|
January 19, 2015 |
|
DIESEL (INDIA) Vs. KRISHNAMURTHY AND ORS.
|
October 1, 2015 |
|
DIFFUSION ENGINEERS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
April 17, 2015 |
|
DILEEP Vs. SHIVANNA; BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
July 9, 2015 |
|
DILEEP KUMAR MISHRA Vs. T.M. VINAY AND ORS.
|
February 18, 2015 |
|
DILIP Vs. STATE
|
January 28, 2015 |
|
DILIP Vs. STATE OF KARNATAKA
|
March 6, 2015 |
|
DILIP Vs. ARUN BHEEMARAO SHIVANE
|
September 29, 2015 |
|
DILIP AND OTHERS Vs. SANJEEVAN
|
January 2, 2015 |
|
DILIP CHENNAPPA Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
|
February 4, 2015 |
|
DILIP KUMAR Vs. UNION OF INDIA
|
January 19, 2015 |
|
DILLI BABU Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
DINAKOOLI NOWKARARA SANGHA Vs. STATE OF KARNATAKA AND ORS.
|
November 23, 2015 |
|
DINESH SHENOY Vs. THE STATE AND ORS.
|
April 29, 2015 |
|
DIRECTOR OF INCOME TAX Vs. DIRECTOR OF INCOME TAX
|
January 12, 2015 |
|
DIRECTOR OF INCOME TAX (EXEMPTIONS) AND ORS. Vs. DHAMAPAKASHA RAJAKARYA PRASAKTA B.M. SREENTVASAIAH EDUCATIONAL TRUST
|
January 16, 2015 |
|
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) AND ORS. Vs. TESCO INTERNATIONAL SOURCING LTD.
|
January 5, 2015 |
|
DIRECTOR OF INCOME TAX, EXEMPTION Vs. KODAVA SAMAJA
|
January 12, 2015 |
|
DIRECTOR OF INCOME TAX, EXEMPTIONS Vs. SRI KUTHETHUR GURURAJACHAR CHARITIES
|
January 12, 2015 |
|
DIRECTOR OF INCOME TAX, EXEMPTIONS; DEPUTY COMMISSIONER OF INCOME Vs. ENVISIONS
|
March 13, 2015 |
|
DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION AND ORS. Vs. SHAHROOQ ALI KHAN
|
August 10, 2015 |
|
DIVISIONAL CONTROLLER Vs. JAMEDABI
|
March 3, 2015 |
|
DIVISIONAL CONTROLLER Vs. DEVARU S/O GANAPATHI SHETTI
|
March 6, 2015 |
|
DIVISIONAL CONTROLLER KSRTC Vs. A.R. SOMEGOWDA
|
December 4, 2015 |
|
DIVISIONAL CONTROLLER,
NWKRTC, BAGALKOT DIVISION Vs. NARENDRA
|
October 30, 2015 |
|
DIVISIONAL CONTROLLER, N E K R T C DIVISIONAL OFFIC Vs. DHAWALSAB HUSSAINSAB ALIAS SHAIKHUSSAIN
|
September 1, 2015 |
|
DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. NEELAVATI SIDRAM ALIAS SIDDAPPA KALASHETTI AND OTHERS
|
December 2, 2015 |
|
DIVISIONAL MANAGER Vs. ERAMMA; BHIMAPPA
|
April 13, 2015 |
|
DIVISIONAL MANAGER AND ORS Vs. PARVEEN BANU; GOUSIYA; AMBASA AND ORS
|
September 10, 2015 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PUSHPALATHA S SHETTY; K D HARISH; SUBHASH SHETTY
|
July 30, 2015 |
|
DIVISIONAL MANAGER, ICICI LOMBARDO GENERAL INSURANCE COMPANY LIMITED Vs. GANGAMMA AND ORS.
|
June 4, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SIDRAMAPPA AND ORS.
|
April 13, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., GULBARGA Vs. LAXMI BAI & OTHERS
|
December 11, 2015 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. BABUREDDY AND ORS.
|
August 3, 2015 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. SALIA BEGUM AND ORS.
|
August 5, 2015 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. NAMU @ NAMADEV
|
September 4, 2015 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. BHEEMA AND ORS.
|
June 22, 2015 |
|
DODDA-BASTI Vs. PUBLIC TRUST CREATED UNDER A WILL
|
July 28, 2015 |
|
DODDAHUSENSAB Vs. STATE OF KARNATAKA
|
January 30, 2015 |
|
DODDAMMAIAH Vs. WAJID
|
January 23, 2015 |
|
DODDANAIKA Vs. THE STATE OF KARNATAKA
|
July 22, 2015 |
|
DODDANNAIAH Vs. T.M. GOVINDAPPA AND ORS.
|
September 28, 2015 |
|
DODDAPPA Vs. SITAVVA AND ORS.
|
August 4, 2015 |
|
DODDAPPA HULLAPPA WADED Vs. SHIVALINGAPPA AND ORS.
|
December 4, 2015 |
|
DODDEGOWDA Vs. DEPUTY COMMISSIONER
|
March 11, 2015 |
|
DODDOBAIAH AND ORS. Vs. G.C. RAJASHEKARA REDDY AND ORS.
|
February 12, 2015 |
|
DOMINIC SAVIO L. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 6, 2015 |
|
DOMINIONS REALTY PVT. LTD. AND ORS. Vs. KARNATAKA LEGISLATURE SECRETARIAT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED
|
December 18, 2015 |
|
DONDIBA Vs. THE STATE OF KARNATAKA
|
September 15, 2015 |
|
DONDIBA AND ORS. Vs. MOHAMMED SALMAN AND ORS.
|
October 15, 2015 |
|
DORAPPA Vs. K KUPPU SWAMY; NEW INDIA INSURANCE CO LTD
|
June 22, 2015 |
|
DORESWAMY Vs. M. PRAKASH RAO AND ORS.
|
November 24, 2015 |
|
DR. AADAMALI NADAF Vs. STATE OF KARNATAKA
|
December 3, 2015 |
|
DR. D. PAVAN KUMAR AND ORS. Vs. STATE OF KARNATAKA
|
April 10, 2015 |
|
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS, BANGALORE Vs. STATE OF KARNATAKA AND ORS.
|
July 23, 2015 |
|
DTDC EXPRESS LIMITED Vs. NIL
|
July 21, 2015 |
|
DUNDAPPA Vs. AADAPPA RAYAPPAN BUDIGOPPA AND ORS.
|
October 5, 2015 |
|
DUNDAPPA AND ORS. Vs. HUSSAINSAB DASTAGEERSAHEB PINJAR AND ORS.
|
February 9, 2015 |
|
DUNDAPPA RAMAPPA AND ORS. Vs. THE LAND TRIBUNAL, GOKAK AND ORS.
|
January 14, 2015 |
|
DUNDAYYA Vs. LADASA GAIBUSA MAKANDAR AND ORS.
|
July 21, 2015 |
|
DURUDUNDESHWAR Vs. AARATI AND ORS.
|
June 17, 2015 |
|
DYAMAKKA AND ORS. Vs. UNITED INDIA INSU. CO. LTD. AND ORS.
|
November 24, 2015 |
|
DYAMANNA Vs. IRAPPAS; ANDANEPPA GADIGEPPA HOTAGANNAVAR; KALLAPPA; BANDAVVA; VEERABHDRAPPA; SHANKRAVVA
|
October 28, 2015 |
|
DYAMAPPA LAXMAN MURARI Vs. SADANAND
|
June 5, 2015 |
|
E RAMAMURTHY Vs. STATE OF KARNATAKA
|
August 27, 2015 |
|
E. ALI Vs. THE SYNDICATE BANK AND ORS.
|
June 1, 2015 |
|
E. CHANDRASHEKHAR Vs. KANNAPPA MUDALIYAR AND ORS.
|
November 18, 2015 |
|
E. RAMAKRISHNAIAH Vs. STATE
|
June 23, 2015 |
|
E.V. SHEETAL KUMAR AND ORS. Vs. SYED AZZEZ ULLA REHAMAN AND ORS.
|
July 14, 2015 |
|
EBLITZ INC. Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX AND ORS.
|
March 5, 2015 |
|
EKNATH Vs. ROOPA
|
September 10, 2015 |
|
EMBASSY DEVELOPMENT CORPORATION Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 2015 |
|
EMINA PRAMILA AND ORS. Vs. RAMESH AND ORS.
|
January 12, 2015 |
|
EMMANUEL FRANCIS Vs. ANNA MARY KAVITHA
|
April 20, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION, Vs. KUM GOWRAMMA T
|
January 22, 2015 |
|
EMTA COAL LIMITED AND ORS. Vs. KARNATAKA POWER CORPORATION LIMITED AND ORS.
|
December 8, 2015 |
|
EMTHIYAZ BEG Vs. RAKIBHA JHAN
|
June 17, 2015 |
|
ENNAR ENTERPRISES Vs. THE STATE OF KARNATAKA AND ORS.
|
November 3, 2015 |
|
ERAIAH Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
June 24, 2015 |
|
ERAMMA Vs. KRISHNAPPA
|
April 13, 2015 |
|
ERANNA AND ORS. Vs. NAGENDRAPPA AND ORS.
|
February 3, 2015 |
|
ERIC CHRISTOPHER LOBO Vs. FR. MULLERS CHARITABLE INSTITUTIONS, REGISTERED SOCIETY AND ORS.
|
June 26, 2015 |
|
ERSHAD PASHA Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
January 20, 2015 |
|
ESHWARAPPA Vs. NEW INDIA INSURANCE
CO LTD
|
September 14, 2015 |
|
ESHWARI DEVELOPERS Vs. SADASHIVAREDDY AND ORS.
|
July 1, 2015 |
|
ESQUIRE EXPRESS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2015 |
|
ETAGI KOTRESH Vs. THE SUPERINTENDENT OF POLICE, DAVANAGERE AND ORS.
|
August 18, 2015 |
|
EXCEL INDUSTRIES LIMITED Vs. PRAKASH
|
August 20, 2015 |
|
EXECUTIVE ENGINEER Vs. CHANDRAKANTH SHANKAR NAIK
|
February 5, 2015 |
|
EZAZ Vs. THE STATE
|
November 27, 2015 |
|
FAKEEREDDY NINGAREDDY MUNDAWAD AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 27, 2015 |
|
FAKIR AND ORS. Vs. DURGAPPA AND ORS.
|
September 2, 2015 |
|
FAKIRAPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 15, 2015 |
|
FAKIRAPPA Vs. RAMAPPA AND ORS.
|
August 25, 2015 |
|
FAKIRAYYA Vs. NETAJI; DIVISIONAL MANAGER,
ORIENTAL INSURANCE CO
|
November 20, 2015 |
|
FAKKIRAPPA Vs. TIPPANNA
|
September 9, 2015 |
|
FAKKIRAPPA BASAPPA SINDAGI Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
January 31, 2015 |
|
FAKKIRAVVA; BASAVENNAVVA; KAMALAVVA; SAVAKKA Vs. BASAVARAJ; MANJULA; RENUKA
|
July 16, 2015 |
|
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PVT LTD
|
June 17, 2015 |
|
FARIDA BANU Vs. J.K. PRAHALAD AND ORS.
|
January 30, 2015 |
|
FAROOKA BEGAUM Vs. THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES BELGAUM SUB DIVISION
|
August 5, 2015 |
|
FAROOQ ALI KHAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
April 28, 2015 |
|
FATHER ELIAS DANIEL AND ORS. Vs. STATE OF KARNATAKA
|
March 24, 2015 |
|
FATHIMA AFSAR AND ORS. Vs. YELLAPPA NATIKAR AND ORS.
|
August 12, 2015 |
|
FATHIMA BI Vs. MAIMUNNISSA
|
March 18, 2015 |
|
FATHIMA KAUSAR ZAHUR AHMED MOMIN Vs. AFZAK SHARIF
|
February 6, 2015 |
|
FATHIMA SHAHEEN AND ORS. Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
|
January 19, 2015 |
|
FAYAZ Vs. THE STATE OF KARNATAKA
|
January 5, 2015 |
|
FAYAZ RAJAK KARAJAGI Vs. THE STATE OF KARNATAKA
|
November 25, 2015 |
|
FEDERAL MOGUL TPR INDIA LTD. Vs. UNION OF INDIA
|
December 4, 2015 |
|
FIDELITY BUSINESS SERVICES INDIA PRIVATE LIMITED Vs. NIL
|
September 22, 2015 |
|
FIRDOSH Vs. SAYYAD RAFEEQ
|
November 17, 2015 |
|
FIROZA SUTARIA AND ORS. Vs. INDIAN INSTITUTE OF ASTROPHYSICS AND ORS.
|
February 26, 2015 |
|
FLORENCE COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 11, 2015 |
|
FORCE FITNESS (INDIA) PRIVATE LIMITED Vs. BENGALURU FITNESS CENTRE PRIVATE LIMITED
|
July 31, 2015 |
|
FORCE FITNESS (INDIA) PVT. LTD. Vs. P.P. INTERNATIONAL AND ORS.
|
March 4, 2015 |
|
FOREVER PRECIOUS JEWELLERY Vs. BALAAJI DESIGNER JEWELLERY AND ORS.
|
November 2, 2015 |
|
FRANCIS CYRIL C. CUNHA Vs. LYDIA JANE DCUNHA
|
December 18, 2015 |
|
FRANCIS DSOUZA Vs. SYNDICATE BANK
|
March 31, 2015 |
|
FRANCIS JAYARAJ Vs. STATE LEVEL CASTE VERIFICATION COMMITTEE AND ORS.
|
July 27, 2015 |
|
FRANCIS PERRY Vs. SAMUEL JOHNSON
|
November 3, 2015 |
|
FRANCIS XAVIER DSOUZA AND ORS. Vs. MADHU S. AND ORS.
|
September 29, 2015 |
|
FRESCO FOODS PVT LTD Vs. SUDHIEP
|
June 29, 2015 |
|
FRIENDS RECREATION AND SPORTS CLUB (R) Vs. THE SUPERINTENDENT OF POLICE, MANDYA DISTRICT AND ORS.
|
August 27, 2015 |
|
G C GANGADHAA Vs. RIGHT TO EDUCATION CELL
|
May 14, 2015 |
|
G HARIBABU Vs. UNITED INDIA INSURANCE CO LTD
|
April 9, 2015 |
|
G JAYADEVA Vs. SACHIN NAKKATHAYA
|
April 24, 2015 |
|
G K KAVERI Vs. DIVISIONAL CONTROLLER
KSRTC; CHAIRMAN
INTERNAL SECURITY FUND; SYED HUSEN
|
September 10, 2015 |
|
G L CHANDRASHEKAR Vs. C R ANILKUMAR
|
March 17, 2015 |
|
G SHANTHARAJ Vs. KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
|
February 10, 2015 |
|
G SHIVALINGAIAH Vs. SHANTHAMMA
|
February 9, 2015 |
|
G T RAVINDRA Vs. STATE
|
November 7, 2015 |
|
G. ANJANAPPA Vs. RAMAKRISHNAPPA AND ORS.
|
August 19, 2015 |
|
G. ARAVIND Vs. BRANCH MANAGER, THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
September 21, 2015 |
|
G. BILLIYAPPA GOWDA AND ORS. Vs. JAYAMMA AND ORS.
|
April 16, 2015 |
|
G. GAYITHRI Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
May 19, 2015 |
|
G. JAGADISH BABU Vs. DIVYA AND ORS.
|
February 26, 2015 |
|
G. KRISHNA RAO AND ORS. Vs. G. SATYNARAYANA
|
April 27, 2015 |
|
G. KRISHNAMURTHY Vs. M.N. MADHUSHREE
|
October 31, 2015 |
|
G. LAKSHMI NARAYANA REDDY Vs. A.M. KUMAR AND ORS.
|
July 22, 2015 |
|
G. NAGARAJ Vs. PADMASHREE PAPER MART AND ORS.
|
November 18, 2015 |
|
G. PONNUSWAMY Vs. V. NARAYANASWAMY
|
January 21, 2015 |
|
G. PRASAD REDDY Vs. A. MALA
|
November 24, 2015 |
|
G. PREMALATHA Vs. R. NAGESH
|
September 11, 2015 |
|
G. PUTTANNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 28, 2015 |
|
G. RAGHU AND ORS. Vs. STATE BY DABASPET P.S.
|
April 28, 2015 |
|
G. RAJA Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
G. RAMAKRISHNAN Vs. THE EXECUTIVE DIRECTOR AND REVIEWING AUTHORITY, MUMBAI AND ORS.
|
July 3, 2015 |
|
G. RAMAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
February 13, 2015 |
|
G. RAMASWAMY Vs. MANAGING DIRECTOR AND DISCIPLINARY AUTHORITY, HUBLI ELECTRICITY SUPPLY COMPANY LIMITED AND ORS.
|
August 7, 2015 |
|
G. RATHNAMMA AND ORS. Vs. CHARLES NAROHNA AND ORS.
|
March 20, 2015 |
|
G. SANTHOSH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
January 5, 2015 |
|
G. SATHYAVELU Vs. G. PRAMILA DEVI AND ORS.
|
September 23, 2015 |
|
G. SHAKTHIVELU Vs. T.N. RAGHURAMAIAH
|
January 16, 2015 |
|
G. SRINIVASAN AND ORS. Vs. C.R. RAJAMMA AND ORS.
|
June 15, 2015 |
|
G. SUCHITHRA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 16, 2015 |
|
G. SUSHILAMMA AND ORS. Vs. CHAMUNDI
|
August 25, 2015 |
|
G. THIMMAPPA Vs. SHIVARAJ
|
August 10, 2015 |
|
G.B. AMITHA Vs. THE DIVISIONAL CONTROLLER, KSRTC AND ORS.
|
September 10, 2015 |
|
G.B.T. MANJULA AND ORS. Vs. THE CHIEF ZONAL MANAGER, INDANE OIL CORPORATION LIMITED AND ORS.
|
June 10, 2015 |
|
G.C. SHASHIKALA AND ORS. Vs. GOWRAMMA AND ORS.
|
December 17, 2015 |
|
G.D. SRINIVAS Vs. VEENA RAGHURAJ AND ORS.
|
January 12, 2015 |
|
G.K. GANESH AND ORS. Vs. G.T. KRISHNA REDDY AND ORS.
|
October 15, 2015 |
|
G.M. AMUSEMENT LEISURE PARK LTD. AND ORS. Vs. FRANCIS LOBO
|
January 20, 2015 |
|
G.M. GURUSWAMY AND ORS. Vs. G.M. GURUSIDDAIAH AND ORS.
|
April 9, 2015 |
|
G.N. GOVINDA SETTY Vs. DHOBIRAMAIAH AND ORS.
|
June 3, 2015 |
|
G.R. AMARNATH Vs. M.N. NARASIMHA MURTHY NAIK AND ORS.
|
August 12, 2015 |
|
G.R. AMARNATH Vs. M.N. NARASIMHA MURTHY NAIK AND ORS.
|
October 9, 2015 |
|
G.R. GOPINATH AND ORS. Vs. SYNDICATE BANK AND ORS.
|
September 7, 2015 |
|
G.S. BHAGYA Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
December 8, 2015 |
|
G.S. MADUSUDAN AND ORS. Vs. STATE
|
September 9, 2015 |
|
G.S. PUTTASWAMY Vs. STATE OF KARNATAKA AND ORS.
|
December 3, 2015 |
|
G.T. GOVINDARAJU Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
December 16, 2015 |
|
G.T. MANJUNATHA Vs. CHUNCHEGOWDA
|
January 16, 2015 |
|
G.V. DUKKESHAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
January 9, 2015 |
|
GADALINGA AND ORS. Vs. NARASIMHALU AND ORS.
|
January 19, 2015 |
|
GADDEPPA Vs. MALLAMMA AND ORS.
|
March 31, 2015 |
|
GADEPPA Vs. GADEMMA AND ORS.
|
August 21, 2015 |
|
GADIGEIAH Vs. IJAJ AHMED AND ORS.
|
March 4, 2015 |
|
GADIGEPPA KOTEPPA KOTENNAVAR Vs. THE STATE OF KARNATAKA AND ORS.
|
February 4, 2015 |
|
GAFFAR BAIG Vs. DIVINE LIGHT SCHOOL FOR BLIND WHITE FIELD AND ORS.
|
February 25, 2015 |
|
GAGAN AND ORS. Vs. MANOJ AND ORS.
|
December 1, 2015 |
|
GAJANAN RAMACHANDRA VELANGI Vs. VIJAYA IRAPPA AND ORS.
|
February 11, 2015 |
|
GAJENDRA AND ORS. Vs. STATE
|
August 5, 2015 |
|
GALAPPA Vs. THE CHAIRMAN LAND TRIBUNAL, HOSPET TALUK AND ORS.
|
June 11, 2015 |
|
GALLERIA DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 6, 2015 |
|
GANAPATHI AND ORS. Vs. WIPRO LIMITED AND ORS.
|
March 25, 2015 |
|
GANDHI Vs. PARASAPPA AND ORS.
|
June 25, 2015 |
|
GANESH CHELUVADI Vs. PREMKUMAR AND ORS.
|
August 12, 2015 |
|
GANESH D. KUNDARAGI AND ORS. Vs. THE KARNATAKA UNIVERSITY AND ORS.
|
September 10, 2015 |
|
GANESH KOTIAN Vs. PRASAD AND ORS.
|
January 30, 2015 |
|
GANESH PRASAD Vs. THE SECRETARY, SRI BILIGIRI EDUCATION SOCIETY (R) AND ORS.
|
January 16, 2015 |
|
GANESH S/O HANAMANTHRAO KARGAVE; DHANRAJ S/O ANNARAO CHANDAPURA Vs. STAT
|
January 13, 2015 |
|
GANESH S/O HANUMANTHASETTY Vs. GOVINDA S/O LATE NARAYANASETTY
|
January 9, 2015 |
|
GANESH VILAS AND ORS. Vs. SAMUEL BABURAO DHAWALE AND ORS.
|
January 20, 2015 |
|
GANGA AND ORS. Vs. K.T. NALINI
|
March 10, 2015 |
|
GANGABAI Vs. SHARNAPPA
|
January 8, 2015 |
|
GANGADHAR Vs. ARUN; STATE OF KARNATAKA
|
December 1, 2015 |
|
GANGADHAR Vs. SHAMRAO AND ORS.
|
March 5, 2015 |
|
GANGADHAR HIREGUTTI AND ORS. Vs. ISHWAR
|
September 30, 2015 |
|
GANGADHAR P NASHI Vs. STATE OF KARNATAKA; SUPERINTENDENT OF POLICE; KUMAR H R; LOKESH L
|
October 30, 2015 |
|
GANGADHAR SANGAPPA KALBURBGI Vs. STATE OF KARNATAKA
|
April 16, 2015 |
|
GANGADHARA Vs. THE STATE OF KARNATAKA
|
January 16, 2015 |
|
GANGADHARA KARKERA Vs. JACOB DENNIS SEQUIERA AND ORS.
|
September 29, 2015 |
|
GANGADHARAIAH Vs. UMESH AND ORS.
|
November 25, 2015 |
|
GANGADHARAIAH Vs. STATE OF KARNATAKA
|
August 11, 2015 |
|
GANGADHARAIAH C. AND ORS. Vs. KRISHNAPPA L.A. AND ORS.
|
July 27, 2015 |
|
GANGADHARAPPA Vs. J.M. RAMAIAH AND ORS.
|
July 17, 2015 |
|
GANGAIAH Vs. H SHIVANNA
|
January 20, 2015 |
|
GANGAIAH Vs. SYED AFROZ AND ORS.
|
November 20, 2015 |
|
GANGAMBIKA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 5, 2015 |
|
GANGAMMA Vs. B G THIMMAPPAIAH
|
March 3, 2015 |
|
GANGAMUNIYAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 1, 2015 |
|
GANGANAGOUDA AND ORS. Vs. SHANKARAGOUD AND ORS.
|
July 1, 2015 |
|
GANGARATHNAMMA; SHASHIKUMAR; CHOWDA BHOVI Vs. H G SURESH; RELIANCE GENERAL INSURANCE CO LTD
|
July 7, 2015 |
|
GANGAVVA AND ORS. Vs. KAMALAVVA AND ORS.
|
June 22, 2015 |
|
GANGAVVA AND ORS. Vs. GOUDAPPA AND ORS.
|
March 10, 2015 |
|
GANGAWA AND ORS. Vs. CHANDRASHEKHAR SIDRAM GALAGALI AND ORS.
|
July 17, 2015 |
|
GANGIBAI AND ORS. Vs. TIMMANNA AND ORS.
|
March 11, 2015 |
|
GANGOTRI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 5, 2015 |
|
GAURAV GOEL Vs. STATE OF KARNATAKA
|
June 23, 2015 |
|
GAUTAM Vs. VIRAJ AND ORS.
|
July 8, 2015 |
|
GAUTAM T. MOHIRE Vs. COMMISSIONER, BELGAVI CITY CORPORATION AND ORS.
|
December 4, 2015 |
|
GAVISIDDAPPA Vs. STATE OF KARNATAKA
|
July 27, 2015 |
|
GAVISIDDAPPA Vs. THE STATE OF KARNATAKA
|
October 31, 2015 |
|
GAYITHRI AND ORS. Vs. STATE OF KARNATAKA
|
July 14, 2015 |
|
GEETA AND ORS. Vs. GANGAVVA AND ORS.
|
November 3, 2015 |
|
GEETHA Vs. GIRISHACHAR
|
September 30, 2015 |
|
GEETHA Vs. BASAVARAJAPPA
|
January 31, 2015 |
|
GEETHA AND ORS. Vs. LAKKANNA AND ORS.
|
November 23, 2015 |
|
GEETHA AND ORS. Vs. M. SUSHEELA AND ORS.
|
November 2, 2015 |
|
GEETHA AND ORS. Vs. M. SUSHEELA AND ORS.
|
February 11, 2015 |
|
GEETHA BAI AND ORS. Vs. VIJAY AND ORS.
|
April 16, 2015 |
|
GEETHAVANI Vs. J.N. GURAPPA REDDY
|
January 2, 2015 |
|
GENERAL MANAGER Vs. RANGAPPA ALIAS RANGANATHA
|
February 6, 2015 |
|
GENERAL MANAGER Vs. GUNDAPPA
|
April 27, 2015 |
|
GENERAL SECRETARY, HINDUSTAN LATEX LIMITED Vs. THE GENERAL MANAGER, HINDUSTAN LATEX LIMITED
|
August 13, 2015 |
|
GHANSHAM S/O NARASAYYA GUTTEDAR Vs. STATE OF KARNATAKA
|
January 7, 2015 |
|
GHOUSE KHAN Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
February 9, 2015 |
|
GHOUSE MOHIUDDIN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 11, 2015 |
|
GHOUSIA COLLEGE OF ENGINEERING Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD. AND ORS.
|
September 9, 2015 |
|
GHUDUSAB @ GOUSEMOHIDDIN AMINSAB BURDI Vs. GHUDUSAB IMAMSAB BURDI (SINCE DECEASED BY LRS)
|
December 14, 2015 |
|
GIDDAPPA AND ORS. Vs. STATE OF KARNATAKA
|
November 9, 2015 |
|
GIMPEX LIMITED Vs. STATE OF KARNATAKA
|
January 19, 2015 |
|
GIRAMALLA AND ORS. Vs. MAHADEVI AND ORS.
|
August 14, 2015 |
|
GIRI DARSHINI TRADING CO. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 6, 2015 |
|
GIRIDHAR AND ORS. Vs. SHARNAPPA
|
September 28, 2015 |
|
GIRIGOWDA Vs. GAJALAKSHMI
|
March 11, 2015 |
|
GIRIJA PATEL Vs. VIJAY R. RAO
|
February 10, 2015 |
|
GIRIJAMMA Vs. N. KRISHNA REDDY AND ORS.
|
February 16, 2015 |
|
GIRIJAMMA AND OTHERS Vs. REVANSIDDAPPA AND OTHERS
|
December 14, 2015 |
|
GIRIJAWWA Vs. HANAMAPPA
|
June 25, 2015 |
|
GIRIMALLAPPA Vs. GANGAVVA
|
February 6, 2015 |
|
GIRISH Vs. NEELAWWA @ FAKIRAWWA; SHIVANAND; MALLIKARJUN; IRAMMA; UMA AND ORS
|
November 2, 2015 |
|
GIRISH RITHVIK K.R. AND ORS. Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
July 8, 2015 |
|
GIRISHA AND ORS. Vs. K.M. PARASHURAMA AND ORS.
|
August 17, 2015 |
|
GIRIVARTHA Vs. THE STATE OF KARNATAKA AND ORS.
|
August 5, 2015 |
|
GIRIYAPPA Vs. STATE OF KARNATAKA AND ORS.
|
June 3, 2015 |
|
GIRIYAPPA Vs. SHIVANANJU; NANJUNDASWAMY; SHARADAMMA
|
March 2, 2015 |
|
GLADIUS D. KULOTHUNGAN Vs. STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
|
GLOBAL KNOWLEDGE NETWORK Vs. AMUDHA DAS
|
April 30, 2015 |
|
GMR OSE HUNGUNDHOSPET HIGHWAYS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
April 29, 2015 |
|
GNANEE BUSINESS CORPORATION Vs. AKSHATA MINERALS PVT. LTD. AND ORS.
|
February 16, 2015 |
|
GODAWWA AND ORS. Vs. PURANDHAR
|
February 25, 2015 |
|
GODWIN PAUL AND ORS. Vs. L.N. SWAMY AND ORS.
|
March 25, 2015 |
|
GOETZE (INDIA) LTD. AND ORS. Vs. H.R. THIMAPPA GOWDA
|
February 20, 2015 |
|
GOKUL KARTHIK E Vs. MANAGING DIRECTOR; MANAGER, UNITED INDIA INSURANCE CO LTD ; ORIENTAL INSURANCE CO LTD
|
September 11, 2015 |
|
GOLLALAPPA AND ORS. Vs. THE STATE AND ORS.
|
November 27, 2015 |
|
GOLLARANGANNA Vs. NAGAMMA
|
October 13, 2015 |
|
GOPAL AND ORS. Vs. ABDUL WAHID AND ORS.
|
February 9, 2015 |
|
GOPAL REDDY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
GOPALA KRISHNA Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
|
August 3, 2015 |
|
GORAKNATH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 17, 2015 |
|
GOUSE AHMED SHERRIF Vs. VIANAY RAJ AND OTHERS
|
June 2, 2015 |
|
GOUSE MOHADDEEN AND ORS. Vs. GADHE HANUMANTHAPPA AND ORS.
|
December 16, 2015 |
|
GOVARDHANA AND ORS. Vs. APPI AND ORS.
|
April 28, 2015 |
|
GOVERNMENT OF INDIA Vs. S P NARAYANA SWAMY GOWDA; GAJALAKSHMI AMMAL; S N MANJUNATH; GIRIJA S GOWDA; INDIRA JAYAPRAKASH; HEMANTH S KUMAR AND ORS
|
November 18, 2015 |
|
GOVERNMENT OF KARNATAKA AND ORS. Vs. GATEWAY HOTELS AND GATEWAY RESORTS LTD., MUMBAI AND ORS.
|
April 22, 2015 |
|
GOVIND AND ORS. Vs. THE STATE OF KARNATAKA
|
July 1, 2015 |
|
GOVIND L. RATHOD AND ORS. Vs. STATE OF KARNATAKA
|
February 20, 2015 |
|
GOVIND SWAMY AND ORS. Vs. P.S. NARASIMHA MURTHY AND ORS.
|
November 18, 2015 |
|
GOVINDA RAJAIAH Vs. STATE OF KARNATAKA AND ORS.
|
August 20, 2015 |
|
GOVINDA UDUPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 17, 2015 |
|
GOVINDACHARY AND ORS. Vs. GENESIS APARTMENT OWNERS ASSOCIATION
|
August 25, 2015 |
|
GOVINDAMMA Vs. SHIVA NESHAN AND ORS.
|
December 2, 2015 |
|
GOVINDANAIKA Vs. STATE OF KARNATAKA
|
August 25, 2015 |
|
GOVINDAPPA Vs. NETAJI RAO S/O LATE GANAPATHI RAO
|
January 6, 2015 |
|
GOVINDARAJU ALIAS GOVINDA Vs. STATE OF KARNATAKA
|
April 9, 2015 |
|
GOVINDRAJ NAIK AND ORS. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA AND ORS.
|
January 30, 2015 |
|
GOWARAMMA AND ORS. Vs. JAYARAMAIAH AND ORS.
|
March 5, 2015 |
|
GOWDRA THIPESHI AND ORS. Vs. THE STATE OF KARNATAKA
|
August 6, 2015 |
|
GOWRAMMA Vs. RANGAPPA
|
January 7, 2015 |
|
GOWRAMMA Vs. LAXMIKANTHIAH
|
July 7, 2015 |
|
GOWRAMMA Vs. THE STATE OF KARNATAKA AND ORS.
|
September 21, 2015 |
|
GOWRAMMA Vs. CHANDRAPPA AND ORS.
|
July 31, 2015 |
|
GOWRAMMA AND ORS. Vs. VENKATAIAH AND ORS.
|
February 11, 2015 |
|
GOWRAMMA AND ORS. Vs. THE ASST. COMMISSIONER, BANGALORE NORTH DIVISION AND ORS.
|
September 29, 2015 |
|
GOWRAMMA AND ORS. Vs. P. LAKSHMINARAYANA
|
October 13, 2015 |
|
GOWRIBIDANUR SAHAKARA SAKKARE KARKHANE LTD. Vs. INDIAN BANK AND ORS.
|
April 1, 2015 |
|
GOWRLAMMA Vs. POTHAPPA
|
December 11, 2015 |
|
GRAM PANCHAYATH, KUKANOOR Vs. SHIVABASAPPA
|
June 16, 2015 |
|
GRATION ANIL PINTO Vs. STATE
|
August 20, 2015 |
|
GREGORY PATRAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
|
February 10, 2015 |
|
GSJ ENVO LIMITED JAYSONS INFRASTRUCTURE INDIA PRIVATE LIMITED (J.V.) Vs. THE CHAIRMAN, BENGALURU WATER SUPPLY AND SEWERAGE BOARD AND ORS.
|
December 31, 2015 |
|
GUBBI NANJUNDESHWARA GUDDAGADU Vs. THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF KARNATAKA AND ORS.
|
July 3, 2015 |
|
GULABSHA Vs. MAHAMMADYUSUF AND ORS.
|
August 5, 2015 |
|
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. NARASAPPA AND ORS.
|
March 11, 2015 |
|
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED, (GESCOM) AND ORS. Vs. MEHABOOBSAB MULLA (RADIO)
|
August 20, 2015 |
|
GUNASUNDARI Vs. THE MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
|
August 6, 2015 |
|
GUNDA Vs. STATE OF KARNATAKA
|
August 20, 2015 |
|
GUNDAPPA Vs. SHA MOTILAL
|
September 28, 2015 |
|
GUNDAPPA Vs. PANDIRTAO AND ORS.
|
April 25, 2015 |
|
GUNDAPPA AND ORS. Vs. STATE OF KARNATAKA
|
June 5, 2015 |
|
GUNDEGOWDA AND ORS. Vs. RANGAMMA
|
October 15, 2015 |
|
GURU AND ORS. Vs. THE STATE OF KARNATAKA
|
April 1, 2015 |
|
GURUBASAPPA Vs. KRISHNABAI
|
January 12, 2015 |
|
GURUBASAPPA AND ORS. Vs. LAND TRIBUNAL, BASAVAKALYAN AND ORS.
|
November 9, 2015 |
|
GURUBASAVAIAH Vs. SHAIK SAMIULLA
|
February 9, 2015 |
|
GURUNATH Vs. THE STATE
|
February 18, 2015 |
|
GURUNATH AND ORS. Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
July 27, 2015 |
|
GURUPRASAD H.R. AND ORS. Vs. STATE OF KARNATAKA
|
March 27, 2015 |
|
GURURAJ Vs. SPL. LAND ACQUISITION OFFICER, UKP
|
July 15, 2015 |
|
GURUSIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 26, 2015 |
|
GURUSIDDAYYA Vs. THE TAHSILDAR II, DHARWAD AND ORS.
|
March 11, 2015 |
|
GURUSWAMY Vs. GAJADANDAIAH AND ORS.
|
January 30, 2015 |
|
GUTTIGEDARARA CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE INCOME TAX OFFICER
|
June 9, 2015 |
|
H A VENKATESH Vs. STATE OF KARNATAKA AND OTHERS
|
June 26, 2015 |
|
H B KRISHNA NAIK Vs. MANAGING DIRECTOR
|
April 8, 2015 |
|
H C MANJUNATH Vs. CHANDRU
|
February 13, 2015 |
|
H D KUMARASWAMY Vs. STATE OF KARNATAKA
|
July 27, 2015 |
|
H K LAKSHMINARAYANAPPA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
March 6, 2015 |
|
H K PUTTA Vs. STATE OF KARNATAKA
|
September 2, 2015 |
|
H M SHANTHA Vs. STATE OF KARNATAKA
|
December 8, 2015 |
|
H S GEETHA AND OTHERS Vs. SHIVAKUMAR M AND OTHERS
|
December 18, 2015 |
|
H S RAJASHEKARA REDDY Vs. STATE OF KARNATAKA
|
July 24, 2015 |
|
H SHANMUGAM; VASUGI; DAKSHINAMURTHY; SANGEETHA; SARAVANA; LAKSHMI Vs. B S JAYARAM; PADMA; ROOPESH; ARUN; SHANTAMMA; JAYAMMA
|
July 14, 2015 |
|
H. BHANUMURTHY Vs. MANAGEMENT OF BHARATH EARTH MOVERS LTD.
|
February 4, 2015 |
|
H. BYATAPPA Vs. M. BASAVAIAH AND ORS.
|
August 13, 2015 |
|
H. MAHESHWARAPPA AND ORS. Vs. SRI RAM GENERAL INSURANCE CO. LTD. AND ORS.
|
October 29, 2015 |
|
H. MURIGAPPA Vs. B. HAYAVADANA HATWAR AND ORS.
|
November 4, 2015 |
|
H. NABHIRAJA Vs. SATHYA PRAKASH
|
February 25, 2015 |
|
H. SHIVAKUMAR Vs. THE DIRECTOR & COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
February 16, 2015 |
|
H. SRINIVAS Vs. BHARATHI SHETTY AND ORS.
|
February 4, 2015 |
|
H. VENKATA SWAMY AND ORS. Vs. JAYAMMA AND ORS.
|
September 18, 2015 |
|
H.A. SRIKANTH AND ORS. Vs. SOVEREIGN DEVELOPERS & INFRASTRUCTURE LIMITED AND ORS.
|
September 10, 2015 |
|
H.B. KASHIVISHWANATHA SETTY Vs. P. SRINIVASA
|
April 30, 2015 |
|
H.B. MANACHRA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 18, 2015 |
|
H.B. SHIVAKUMAR Vs. L.C. HANUMANTHAPPA AND ORS.
|
March 5, 2015 |
|
H.B. SURESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 13, 2015 |
|
H.C. NAGARAJ AND ORS. Vs. H.T. KRISHNAPPA AND ORS.
|
April 8, 2015 |
|
H.C. SHIVARAJU Vs. THE COMMISSIONER, MUNICIPAL ADMINISTRATION AND ORS.
|
January 29, 2015 |
|
H.C. VIMALA Vs. THE COMMANDANT, COMMAND HOSPITAL AND ORS.
|
November 27, 2015 |
|
H.D. BAGEWADI Vs. THE SENIOR DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
|
July 2, 2015 |
|
H.D. BHARAMANNA Vs. H.B. VIJAYALAXMI AND ORS.
|
February 24, 2015 |
|
H.D. HARSHA Vs. THE STATE OF KARNATAKA
|
October 31, 2015 |
|
H.K. MAHADEVAMMA AND ORS. Vs. KENCHAPPANAVARA LINGAPPA AND ORS.
|
August 5, 2015 |
|
H.K. MURALIDHARA AND ORS. Vs. K. GANGADHARA AND ORS.
|
October 30, 2015 |
|
H.L. MANJUNATHA Vs. STATE AND ORS.
|
June 25, 2015 |
|
H.L. RANGARAJU Vs. THE STATE OF KARNATAKA AND ORS.
|
February 11, 2015 |
|
H.M. FAROOQ Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
|
January 29, 2015 |
|
H.M. JAGADEESH Vs. BASAVANNA AND ORS.
|
January 30, 2015 |
|
H.M. MUKUNDAPPA AND ORS. Vs. PRABHU AND ORS.
|
January 8, 2015 |
|
H.M. RAJAPPA Vs. STATE OF KARNATAKA AND ORS.
|
March 27, 2015 |
|
H.M. SHANTHA Vs. STATE OF KARNATAKA
|
August 12, 2015 |
|
H.M. SOMASHEKARAYYA Vs. THE STATE OF KARNATAKA
|
February 24, 2015 |
|
H.N. JAGANNATHA REDDY Vs. STATE OF KARNATAKA AND ORS.
|
October 29, 2015 |
|
H.N. KRISHNAMURTHACHAR Vs. H.S. RAMANAYAKA AND ORS.
|
January 12, 2015 |
|
H.N. NAGARAJU Vs. S. SHANKARA AND ORS.
|
July 1, 2015 |
|
H.N. PADMAVATHI Vs. K. CHANDRAPPA
|
November 24, 2015 |
|
H.N. RAMAKRISHNA Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
June 4, 2015 |
|
H.N. SHIVANANDA AND ORS. Vs. H.N. VIJAYAMBA AND ORS.
|
July 22, 2015 |
|
H.N. SHREEDHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, E.P.F. ORGANISATION
|
September 14, 2015 |
|
H.N. YOGANANDA AND ORS. Vs. G. KUMAR AND ORS.
|
April 10, 2015 |
|
H.N.M. PRASAD Vs. VASUNDARA SRINIVASAN
|
July 15, 2015 |
|
H.P. CHIKKARAMA REDDY Vs. KANTHAMMA
|
January 9, 2015 |
|
H.P. RAJAKUMAR AND ORS. Vs. MADARAJE ARS AND ORS.
|
December 15, 2015 |
|
H.P. VENKATESH Vs. STATE OF KARNATAKA
|
January 5, 2015 |
|
H.R. GURURAJ RAO Vs. H.K. GUNDACHAR AND ORS.
|
November 27, 2015 |
|
H.R. MARALUSIDDAIAH AND ORS. Vs. THE EXECUTIVE ENGINEER TRANSMISSION DIVISION, K.P.T.C.L. AND ORS.
|
January 28, 2015 |
|
H.R. NIJAGUNAPPA AND ORS. Vs. H.R. RUDRAIAH AND ORS.
|
April 1, 2015 |
|
H.R. RAMAIAH AND ORS. Vs. PUTTALAXMAMMA
|
January 31, 2015 |
|
H.R. RAMESH Vs. THE STATE OF KARNATAKA AND ORS.
|
September 30, 2015 |
|
H.R. SHADAKSHARAPPA AND ORS. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
|
July 28, 2015 |
|
H.R.RAJASHREE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
June 11, 2015 |
|
H.S. ANANTHA Vs. M.K. MANJUNATHA AND ORS.
|
September 30, 2015 |
|
H.S. CHELUVARAJU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
May 21, 2015 |
|
H.S. LAKSHMEGOWDA Vs. THE KARNATAKA STATE
|
February 6, 2015 |
|
H.S. MANJULA AND ORS. Vs. SIGA ANJANEYULU AND ORS.
|
September 21, 2015 |
|
H.S. PRADEEP Vs. STATE OF KARNATAKA AND ORS.
|
April 6, 2015 |
|
H.S. SATHISH Vs. THE PRINCIPAL SECRETARY TO STATE OF KARNATAKA HEALTH AND FAMILY WELFARE DEPARTMENT (MEDICAL EDUCATION) AND ORS.
|
July 31, 2015 |
|
H.T. JANAKAMMA Vs. THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
September 9, 2015 |
|
H.T. RUDRESH AND ORS. Vs. STATE BY CIRCLE INSPECTOR
|
February 19, 2015 |
|
H.T. SATHYANARAYAN Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
|
June 5, 2015 |
|
H.V. GOWTHAMA Vs. PEBBLE BAY DEVELOPERS PVT. LTD. AND ORS.
|
March 30, 2015 |
|
H.V. SHASHIKALA Vs. C.K. FAROOK AND ORS.
|
March 26, 2015 |
|
H.V. SUSHEELA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 12, 2015 |
|
HAJABBA Vs. UNITED INDIA INSURANCE CO LTD
|
June 23, 2015 |
|
HAJIBABU AND ORS. Vs. THE STATE OF KARNATAKA
|
March 30, 2015 |
|
HALAPPA AND ORS. Vs. STATE
|
March 23, 2015 |
|
HALAPPANAVAR AGRO CHEMICALS Vs. KEDARNATH JAJEE
|
November 24, 2015 |
|
HALINA C. GANGAPPA Vs. PRASANNA AND ORS.
|
June 12, 2015 |
|
HAMED ALI AND ORS. Vs. KABBALEGOWDA AND ORS.
|
December 18, 2015 |
|
HAMPANNA S/O PARUTAPPA Vs. PRABHAVATI
|
April 9, 2015 |
|
HANAGAL SHRI KUMARESHWAR COLLEGE OF PHARMACY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
|
October 15, 2015 |
|
HANAMANT Vs. SHANKAR KEDARABA KOLI AND ORS.
|
February 5, 2015 |
|
HANAMANT AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT, BILAGI
|
January 20, 2015 |
|
HANAMANT AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
|
July 15, 2015 |
|
HANAMANT TIPPANNA ASANGI Vs. ROOPA
|
May 3, 2015 |
|
HANAMAPPA Vs. THE MANAGEMENT OF NWKRTC, GADAG DIVISION
|
February 6, 2015 |
|
HANMANT AND ORS. Vs. SIDDAPPA AND ORS.
|
November 17, 2015 |
|
HANMANTH Vs. STATE OF KARNATAKA
|
June 3, 2015 |
|
HANUMAIAH Vs. DHARMAIAH AND ORS.
|
October 28, 2015 |
|
HANUMAMMA AND ORS. Vs. LOLACHARI AND ORS.
|
July 31, 2015 |
|
HANUMANTAPPA Vs. NILAPPA AND ORS.
|
January 20, 2015 |
|
HANUMANTHA RAO AND ORS. Vs. THE CHIEF EXECUTIVE OFFICER, KARNATAKA BOARD OF WAKF AND ORS.
|
June 2, 2015 |
|
HANUMANTHAIAH Vs. JAYALAKSHMAMMA
|
November 16, 2015 |
|
HANUMANTHAIAH AND ORS. Vs. JAYAMMA
|
February 5, 2015 |
|
HANUMANTHAIAH AND ORS. Vs. HUCHAIAH AND ORS.
|
February 24, 2015 |
|
HANUMANTHAPPA Vs. B.V. SHIVAKUMAR AND ORS.
|
March 9, 2015 |
|
HANUMANTHAPPA Vs. NAGA NAIK N.
|
January 2, 2015 |
|
HANUMANTHAPPA AND ORS. Vs. MANIK AND ORS.
|
August 12, 2015 |
|
HANUMANTHAPPA AND ORS. Vs. MEGHARAJ AND ORS.
|
September 23, 2015 |
|
HANUMANTHAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 28, 2015 |
|
HANUMANTHAPPA HANCHINMANE Vs. AGASANAKATTE A. BASAVARAJAPPA
|
March 3, 2015 |
|
HANUMANTHARAJU Vs. THE UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
|
August 20, 2015 |
|
HANUMANTHARAYAPPA Vs. THE STATE OF KARNATAKA
|
September 30, 2015 |
|
HANUMANTHARAYAPPA Vs. BAJAJ ALLIANZ GEN. INSURANCE COMPANY LIMITED AND ORS.
|
June 9, 2015 |
|
HANUMANTHARAYAPPA Vs. THE MANAGER LEGAL, NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
|
September 4, 2015 |
|
HANUMANTHARAYAPPA AND ORS. Vs. MANJUNATH S. AND ORS.
|
November 27, 2015 |
|
HANUMANTHRAYAPPA Vs. SIDDAPPA
|
February 2, 2015 |
|
HANUMANTHRAYAPPA AND ORS. Vs. STATE AND ORS.
|
July 28, 2015 |
|
HANUMAPPA Vs. HANUMAPPA AND ORS.
|
March 3, 2015 |
|
HANUMAPPA AND ORS. Vs. THE ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS.
|
August 13, 2015 |
|
HANUMAPPA S/O HANUMAPPA KALAGAGGARI Vs. LAND TRIBUNAL; TIPPANNA FAKKIRAPPA HANUMAR
|
January 8, 2015 |
|
HANUMAWWA AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
August 19, 2015 |
|
HANUMESH NAYAK Vs. STATE OF KARNATAKA
|
December 18, 2015 |
|
HANUMESH NAYAK AND ORS. Vs. THE STATE OF KARNATAKA
|
September 4, 2015 |
|
HARIDAS R. Vs. B. KAMAL KISHOR
|
June 24, 2015 |
|
HARIRAM Vs. MYSORE POLYMERS & RUBBER PRODUCTS LIMITED
|
March 30, 2015 |
|
HARISH Vs. A. MADESHWARAN AND ORS.
|
April 25, 2015 |
|
HARISH Vs. RAMAREDDY AND ORS.
|
December 8, 2015 |
|
HARISH BABU AND ORS. Vs. LALITHA AND ORS.
|
March 11, 2015 |
|
HARISH BOREGOWDA AND ORS. Vs. STATE AND ORS.
|
April 22, 2015 |
|
HARISH POOJARY Vs. SATHISH POOJARY; BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD
|
August 19, 2015 |
|
HARISH REDDY AND ORS. Vs. STATE OF KARNATAKA
|
August 20, 2015 |
|
HARISH S. Vs. MANAGING DIRECTOR, KSRTC
|
October 29, 2015 |
|
HARISH SAFALYA Vs. STATE OF KARNATAKA
|
March 19, 2015 |
|
HARISHA AND ORS. Vs. THE STATE OF KARNATAKA
|
February 12, 2015 |
|
HARISHA D. Vs. NAVEEN KUMAR V. AND ORS.
|
June 24, 2015 |
|
HARITHA Vs. R. MOTHIRAJ
|
October 9, 2015 |
|
HARSHA SPORTS PARADISE (R) AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
June 3, 2015 |
|
HARSHAWARDAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 18, 2015 |
|
HASEENA Vs. STATE OF KARNATAKA
|
November 24, 2015 |
|
HASEENTAJ AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
|
October 30, 2015 |
|
HASMATHI BAI AND ORS. Vs. S.P.J. VIJAYALAKSHMI AND ORS.
|
August 26, 2015 |
|
HAZRATH SULTAN SHAWAR ALI SHAH GURUJI Vs. STATE OF KARNATAKA AND ORS.
|
July 3, 2015 |
|
HEGGAPPA TIRAKAPPA MOTEBENNUR AND ORS. Vs. NINGAPPA MARTHANDAPPA MOTEBENNUR AND ORS.
|
August 20, 2015 |
|
HEMA HARANHA AND ORS. Vs. A. MARIYAPPA
|
January 30, 2015 |
|
HEMALATA Vs. MOHAN
|
January 8, 2015 |
|
HEMALATHA SIDDAPPA MAHANTHA SHETTI & OTHERS Vs. DIRECTOR, SUNDARAMS PVT LTD & OTHERS
|
December 18, 2015 |
|
HEMANTH KUMAR Vs. STATE OF KARNATAKA
|
April 13, 2015 |
|
HEMANTHA ALIAS HEMANTHAKUMAR Vs. STATE OF KARNATAKA
|
January 14, 2015 |
|
HEMAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
March 26, 2015 |
|
HEMARADDI Vs. YALLAWWA AND ORS.
|
June 24, 2015 |
|
HEMARAJ AND ORS. Vs. MEHABOOB SUBANI AND ORS.
|
April 6, 2015 |
|
HEMAVATHI Vs. NAGA NAIKA
|
January 13, 2015 |
|
HEMAVATHI AND ORS. Vs. JAMEER KHAN KULKARNI AND ORS.
|
December 11, 2015 |
|
HEMAVATHI AND ORS. Vs. G.R. SRINIVASA MURTHY AND ORS.
|
January 13, 2015 |
|
HEMAVATHI KREEDA MATTHU MANORANJANA KOOTA Vs. STATE OF KARNATAKA AND ORS.
|
November 24, 2015 |
|
HERALD DLIMA AND ORS. Vs. WALTER DSOUZA
|
February 24, 2015 |
|
HERMON,HOUSE OF WORSHIP SOCIETY Vs. THE DISTRICT REGISTRAR OF SOCIETIES
|
June 1, 2015 |
|
HICURE PHARMACEUTICALS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT-3)
|
September 9, 2015 |
|
HIGH COURT OF KARNATAKA Vs. CHANDRASHEKAR N. SIRUR
|
November 27, 2015 |
|
HIGH COURT OF KARNATAKA Vs. JAI CHAITANYA DASA AND ORS.
|
April 16, 2015 |
|
HILDA DSOUZA Vs. THE REGIONAL COMMISSIONER, MYSORE DIVISION AND ORS.
|
August 12, 2015 |
|
HILL RANGE POWER PROJECT DEVELOPERS AND ORS. Vs. ACCIONA WIND ENERGY PRIVATE LTD.
|
February 24, 2015 |
|
HINA COLLEGE OF NURSING AND ORS Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS
|
September 11, 2015 |
|
HIND MERCANTILE CORPORATION PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
January 2, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA
|
December 3, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
|
HIRENYAPPA HONNAPPA DHOTRE AND ORS. Vs. ANNAPURNA GURUNATHAPPA PANIBHATE AND ORS.
|
June 2, 2015 |
|
HMT LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE AND ORS.
|
September 21, 2015 |
|
HONAMMA Vs. C.H. HONNEGOWDA AND ORS.
|
July 28, 2015 |
|
HONAPPA RAYAPPA DHANAGAR Vs. GURAPPA SIDAPPA MAGEPPAGOL AND ORS.
|
September 2, 2015 |
|
HONNURSWAMY Vs. THE STATE OF KARNATAKA
|
November 2, 2015 |
|
HOSAMANERA PRAKASH AND ORS. Vs. STATE OF KARNATAKA
|
February 24, 2015 |
|
HOTEL & ALLIED TRADERS PVT. LTD. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 9, 2015 |
|
HOTEL PARAAG LIMITED (HPL) Vs. STATE BANK OF INDIA (INDUSTRIAL FINANCE)
|
July 22, 2015 |
|
HOTEL SHARADA PARADISE AND ORS. Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, DEPARTMENT OF FINANCE AND ORS.
|
April 9, 2015 |
|
HOYSALA PROJECTS PRIVATE LIMITED Vs. YERAGATUPALLI RADHAKUMAR REDDY AND ORS.
|
January 14, 2015 |
|
HUBBALLI ELECTRICITY SUPPLY CO , LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 15, 2015 |
|
HUBLI DHARWAD MUNCIPAL CORPORATION Vs. SHASHIKANT SADASHIVAPPA MALAPUR AND ORS.
|
August 13, 2015 |
|
HUBLI ELECTRICITY SUPPLY COMPANY LIMITED AND ORS. Vs. SHIVAPPA HANUMANTAPPA YARAGATTI AND ORS.
|
March 19, 2015 |
|
HUCHE GOWDA AND ORS. Vs. V. VENKATESH AND ORS.
|
January 21, 2015 |
|
HUCHHA KRISHNAJI Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
October 29, 2015 |
|
HULAGAPPA Vs. STATE OF KARNATAKA
|
December 4, 2015 |
|
HULAGAPPA Vs. THE STATE OF KARNATAKA
|
April 12, 2015 |
|
HULLAPPA CHANNABASAPPA HUBBALLI Vs. THE MANAGEMENT OF NWKRTC, HUBLI DIVISION
|
March 13, 2015 |
|
HUSNA Vs. P NAGENDRA
|
November 18, 2015 |
|
HUSSAINAPPA Vs. NABICHAND AND ORS.
|
January 14, 2015 |
|
HUSSAINAPPA Vs. THE STATE OF KARNATAKA
|
January 16, 2015 |
|
HUSSAINSAB AND ORS. Vs. THE STATE OF KARNATAKA
|
October 8, 2015 |
|
HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS. Vs. MALHARI
|
December 2, 2015 |
|
HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS. Vs. MALHARI
|
February 11, 2015 |
|
HYDERABAD KARNATAKA EDUCATION SOCIETY, GULBARGA AND ORS. Vs. MALLINATH
|
November 7, 2015 |
|
IBP COMPANY LTD. AND ORS. Vs. T.A. JAYAPRABHU AND ORS.
|
January 22, 2015 |
|
IBRAHIM Vs. NATIONAL INSURANCE CO LTD
|
November 16, 2015 |
|
ICICI LOMBARD GEN. INS. CO. LTD. Vs. NEELAMMA AND ORS.
|
March 18, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. S. SUNDARA AND ORS.
|
August 18, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MUTTAIAH BIN MUTTIAH AND ORS
|
November 18, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. NAGARATHNA K. AND ORS.
|
June 18, 2015 |
|
ICICI LOMBARD GIC LTD. Vs. BHARTHI S REDDY AND ORS.
|
October 13, 2015 |
|
ICICI LOMBARD GIC LTD., BANGLORE Vs. RAMAKRISHNAIAH & ANR.
|
June 2, 2015 |
|
ICICI LOMBARD MOTOR INS. CO. LTD. Vs. VEERESH AND ORS.
|
September 4, 2015 |
|
IDA MATHIAS AND ORS. Vs. ALLEN J. MATHIAS AND ORS.
|
September 21, 2015 |
|
IDEYA VENDAN R. Vs. STATE OF KARNATAKA
|
March 16, 2015 |
|
IKKERI MOHADDIN SHAZEER Vs. THE STATE OF KARNATAKA AND ORS.
|
January 21, 2015 |
|
ILAHI S/O PAPULSAB CHONCHE Vs. DEPUTY COMMISSIONER; TAHASHILDAR
|
July 14, 2015 |
|
ILIYAS Vs. P. GOPALAKRISHNA BHAT AND ORS.
|
November 18, 2015 |
|
IMAM Vs. VITHAL
|
January 7, 2015 |
|
IMAMHUSSAIN Vs. STATE
|
July 22, 2015 |
|
IMAMJAFARKHAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 25, 2015 |
|
IMRAN Vs. HUSSAIN AND ORS.
|
January 31, 2015 |
|
IMRAN AHMED Vs. STATE
|
November 27, 2015 |
|
IMRAN ALI Vs. STATE OF KARNATAKA
|
October 5, 2015 |
|
IMRAN KHAN Vs. THE STATE OF KARNATAKA
|
October 8, 2015 |
|
IN RE: ALTRAN TECHNOLOGIES INDIA PRIVATE LIMITED Vs. STATE
|
September 4, 2015 |
|
IN RE: BIESSE MANUFACTURING CO. PVT. LTD. AND ORS. Vs. STATE
|
January 16, 2015 |
|
IN RE: BIOHIT BIOTECH SYSTEMS (INDIA) PRIVATE LIMITED Vs. STATE
|
January 9, 2015 |
|
IN RE: BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED AND ORS. Vs. STATE
|
February 24, 2015 |
|
IN RE: FACILITEC SERVICES (INDIA) PRIVATE LIMITED AND ORS. Vs. STATE
|
February 25, 2015 |
|
IN RE: FIREPRO SYSTEMS PRIVATE LIMITED AND ORS. Vs. STATE
|
November 6, 2015 |
|
IN RE: GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED Vs. STATE
|
November 6, 2015 |
|
IN RE: INDIAN AERO INFRASTRUCTURE PRIVATE LIMITED AND ORS. Vs. STATE
|
November 20, 2015 |
|
IN RE: INSTITUT D EXPERTISE CLINIQUE INDIA PRIVATE LIMITED Vs. STATE
|
September 4, 2015 |
|
IN RE: KOYO BEARINGS INDIA PRIVATE LIMITED Vs. STATE
|
September 8, 2015 |
|
IN RE: KUMAN NAHUSHA Vs. STATE
|
April 10, 2015 |
|
IN RE: LISLE TECHNOLOGY PARTNERS PRIVATE LIMITED AND ORS. Vs. STATE
|
November 13, 2015 |
|
IN RE: MAGNA WAREHOUSING AND DISTRIBUTION PRIVATE LIMITED Vs. STATE
|
January 9, 2015 |
|
IN RE: NOUS ENTERPRISES SOLUTIONS PRIVATE LIMITED AND ORS. Vs. STATE
|
September 11, 2015 |
|
IN RE: RAMRUSTGI AND ORS. Vs. STATE
|
April 9, 2015 |
|
IN RE: SKAND PRIVATE LIMITED Vs. STATE
|
July 14, 2015 |
|
IN RE: SOUTHERN HIGHTECH CAPITAL PRIVATE LIMITED AND ORS. Vs. STATE
|
November 13, 2015 |
|
IN RE: STEERLIFE INDIA PRIVATE LIMITED Vs. STATE
|
November 13, 2015 |
|
IN RE: TESCO HINDUSTAN WHOLESALING PRIVATE LIMITED Vs. STATE
|
November 13, 2015 |
|
IN RE: UNITED SPIRITS LIMITED Vs. STATE
|
February 19, 2015 |
|
IN RE: VECTRA AUTO COMPONENTS PRIVATE LIMITED Vs. STATE
|
September 18, 2015 |
|
IN RE: WIPRO ENTERPRISES LIMITED Vs. STATE
|
March 12, 2015 |
|
INCOME TAX OFFICER AND ORS. Vs. MADEEHA ENTERPRISES
|
August 10, 2015 |
|
INDIA IRON WORKS Vs. THE DEPUTY LABOUR COMMISSIONER AND ORS.
|
January 30, 2015 |
|
INDIAN MACHINE TOOL MANUFACTURERS ASSN. Vs. STATE OF KARNATAKA
|
January 16, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. ADDITIONAL CHIEF SECRETARY AND PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
|
June 10, 2015 |
|
INDIRA Vs. BABU PRAKASH
|
March 3, 2015 |
|
INDIRA AND ORS. Vs. B.C. MUNIRAMAIAH
|
September 23, 2015 |
|
INDIRA NAYAK Vs. THE COMMISSIONER OF PUBLIC INSTRUCTIONS EDUCATION DEPARTMENT AND ORS.
|
April 16, 2015 |
|
INDIRAJ Vs. CHANDRASHEKARA SETTY AND ORS.
|
November 30, 2015 |
|
INDIUM DEVELOPMENTS PVT. LTD. Vs. CHENNAMMA AND ORS.
|
January 28, 2015 |
|
INDUS TOWERS LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
April 16, 2015 |
|
INFOSYS LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT-4.4) AND ORS.
|
February 9, 2015 |
|
INFOSYS TECHNOLOGIES LTD. AND ORS. Vs. INSURANCE REGULATORY DEVELOPMENT AUTHORITY AND ORS.
|
November 27, 2015 |
|
ING VYSYA BANK Vs. HANUMANTH B. RAMDURG
|
February 24, 2015 |
|
IRAMMA AND ORS. Vs. CHANDRASHEKRAYYA AND ORS.
|
August 10, 2015 |
|
IRAPPA Vs. MANAGEMENT OF NWKRTC, HUBLI DIVISION
|
November 2, 2015 |
|
IRAPPA AND ORS Vs. THE STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
|
IRAPPA RAMAPPA KOTTAPPAGOLA AND ORS. Vs. STATE OF KARNATAKA
|
June 2, 2015 |
|
IRASHAD HASHIMSAB NALABAND AND ORS. Vs. SHIVAPPA VITTHAL LENDYAGOL AND ORS.
|
July 8, 2015 |
|
IRAWWA AND ORS. Vs. SHIVAPPA ADIVEPPA CHOUDHARI AND ORS.
|
August 19, 2015 |
|
IRAYYA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 18, 2015 |
|
IRFAN Vs. THE STATE OF KARNATAKA
|
April 27, 2015 |
|
ISHAPPA TIPPANNA KORAWAR Vs. K. MANJUNATH AND ORS.
|
March 3, 2015 |
|
ISHWAR Vs. IRAPPA
|
December 10, 2015 |
|
ISHWAR POOJARY Vs. POLICE SUB-INSPECTOR
|
June 12, 2015 |
|
ISHWARAPPA Vs. THE MANAGING DIRECTOR, REGIONAL OIL SEEDS GROWERS, CO-OPERATIVE SOCIETIES UNION LTD. AND ORS.
|
November 26, 2015 |
|
ISHWARAPPA RUDRAPPA MARANABASARI AND ORS. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF EDUCATION (HIGHER EDUCATION) AND ORS.
|
September 30, 2015 |
|
ISHWARIDEVI AND ORS. Vs. NEELAPPA
|
July 15, 2015 |
|
ISMAILSAB AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
|
October 30, 2015 |
|
ITI LIMITED Vs. HOSMAT HOSPITAL PVT. LTD. AND ORS.
|
June 3, 2015 |
|
ITTINA PROPERTIES PRIVATE LIMITED Vs. M. SRINIVAS
|
July 15, 2015 |
|
J. BASAVARAJ Vs. PUSHPAVATHI
|
September 2, 2015 |
|
J. ISHWARA BHAT Vs. THE MANGALORE UNIVERSITY AND ORS.
|
January 16, 2015 |
|
J. MARGRET FERNANDEZ AND ORS. Vs. K.V. SEETHARAMAIAH
|
June 9, 2015 |
|
J. PRAVEEN KUMAR Vs. STATE OF KARNATAKA AND ORS.
|
April 7, 2015 |
|
J. REKHA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA AND ORS.
|
February 11, 2015 |
|
J. SHANTHA AND ORS. Vs. N.S. LALITHA AND ORS.
|
July 7, 2015 |
|
J. VENKATESH Vs. THE COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
|
February 4, 2015 |
|
J.B. GANGADHARAPPA AND ORS. Vs. K.K. AZEZ AND ORS.
|
January 13, 2015 |
|
J.I. HAVALDAR Vs. STATE BANK OF INDIA, BANGALORE
|
August 7, 2015 |
|
J.K. TYRE & INDUSTRIES LTD. Vs. THE STATE OF KARNATAKA
|
November 19, 2015 |
|
J.N. SHANMUKAPPA GOWDA Vs. ASSISTANT COMMISSIONER AND ORS.
|
January 13, 2015 |
|
J.P. PRAKASH Vs. KARNATAKA LOKAYUKTA
|
March 20, 2015 |
|
J.R. MRITHUNJAY SINGH Vs. THE INCOME TAX OFFICER
|
April 13, 2015 |
|
JABEE @ JABEEULLA Vs. STATE OF KARNATAKA
|
January 5, 2015 |
|
JABEEN TAJ AND ORS. Vs. MADHUSUDHAN C. AND ORS.
|
December 15, 2015 |
|
JABEENABANU Vs. THE STATE OF KARNATAKA
|
August 3, 2015 |
|
JAGADEESH Vs. SHEKARGOUDA AND ORS.
|
February 13, 2015 |
|
JAGADEESH ALIAS KOPPADA JAGADEESH Vs. KAMPALAPPA
|
June 8, 2015 |
|
JAGADEESH H V Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
June 8, 2015 |
|
JAGADEESHA Vs. SATHISHGOWDA M.P. AND ORS.
|
August 4, 2015 |
|
JAGADEVI Vs. ARAVIND
|
March 27, 2015 |
|
JAGADGURU MOORUSAVIRMATH VIDYA VARDHAK SANGH Vs. PRAKASH AND ORS.
|
August 5, 2015 |
|
JAGADGURU RENUKACHARYA CO-OPERATIVE CREDIT SOCIETY (LTD.) Vs. GURUSIDDAPPA BASAPPA
|
June 17, 2015 |
|
JAGADISH Vs. NARAYAN AND ORS.
|
July 20, 2015 |
|
JAGADISH CHANDRA ARAS; MOHAMMAD RASHID SAMBADRI Vs. STATE OF KARNATAKA
|
December 18, 2015 |
|
JAGADISH POONJA Vs. THE SOUTH CANARA HOTEL COMPLEX PRIVATE LIMITED AND ORS.
|
March 12, 2015 |
|
JAGADISH RAO Vs. MUNISWAMY AND ORS.
|
August 19, 2015 |
|
JAGADISH S/O MANJUNATHA K B Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD ; MAHESH KUMAR R K
|
July 28, 2015 |
|
JAGADISH SHANKAREPPA MIRJI Vs. THE STATE OF KARNATAKA
|
September 15, 2015 |
|
JAGANNATH @ JAGADEVAPPA Vs. SIDDAPPA @ SIDDANNA; MALLAPPA; UNITED INDIA INSURANCE COMPANY LTD
|
July 9, 2015 |
|
JAGANNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 30, 2015 |
|
JAIBUNNISSA Vs. STATE OF KARNATAKA
|
September 4, 2015 |
|
JAISING AND ORS. Vs. THE STATE OF KARNATAKA
|
April 1, 2015 |
|
JAKU POOJARTHY AND ORS. Vs. MADANA KUMARI AND ORS.
|
March 24, 2015 |
|
JAMBALMMA AND ORS. Vs. T. RAMANA REDDY AND ORS.
|
November 27, 2015 |
|
JAMES EDWARD AND ORS. Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C.
|
November 6, 2015 |
|
JAMSHED ANJUM Vs. STATE AND ORS.
|
March 5, 2015 |
|
JANA BAI AND ORS. Vs. KOMALAN AND ORS.
|
July 8, 2015 |
|
JANABAI Vs. DEVENDRA
|
October 29, 2015 |
|
JANAKI Vs. LALITHA AND ORS.
|
July 7, 2015 |
|
JANARDHAN AND ORS. Vs. STATE
|
June 8, 2015 |
|
JANARDHANA ACHAR AND ORS. Vs. JAGANNATHA POOJARY AND ORS.
|
March 3, 2015 |
|
JANARDHANA M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 25, 2015 |
|
JARAGANAHALLI GRAMABIRUDDI SANGHA Vs. STATE OF KARNATAKA AND ORS.
|
January 5, 2015 |
|
JAVARAYAPPA Vs. VENKATARAMAPPA AND ORS.
|
January 19, 2015 |
|
JAVED SAYYED Vs. RESHMA AND ORS.
|
June 25, 2015 |
|
JAWARE GOWDA AND ORS. Vs. BASAVARAJU N.J. AND ORS.
|
April 29, 2015 |
|
JAYA AND ORS. Vs. K. GOPALA RAJU AND ORS.
|
March 11, 2015 |
|
JAYA SURESH WAGHELA AND ORS. Vs. SURESH BALA WAGHELA AND ORS.
|
September 1, 2015 |
|
JAYACHANADRA CHOUDHARY AND ORS. Vs. THE MANAGING DIRECTOR B.M.T.C. DEPOT AND ORS.
|
April 24, 2015 |
|
JAYACHANDRA P. Vs. MUNIAKKAYAMMA
|
January 14, 2015 |
|
JAYALAKSHMAMMA Vs. RADHIKA AND ORS.
|
June 23, 2015 |
|
JAYALAKSHMI AND ORS. Vs. G. KRISHNA MURTHY AND ORS.
|
March 25, 2015 |
|
JAYALAKSHMI AND ORS. Vs. STATE OF KARNATAKA
|
April 6, 2015 |
|
JAYALAKSHMI AND ORS. Vs. VIKAS MOHAN DUPTHE AND ORS.
|
September 23, 2015 |
|
JAYALAXMI AND ORS. Vs. SHEELA AND ORS.
|
August 7, 2015 |
|
JAYAMMA Vs. STATE OF KARNATAKA AND ORS.
|
April 7, 2015 |
|
JAYAMMA Vs. N A ANJINAPPA
|
July 24, 2015 |
|
JAYAMMA Vs. RENUKA AND ORS.
|
February 6, 2015 |
|
JAYAMMA Vs. RAMESH KUMAR AND ORS.
|
August 6, 2015 |
|
JAYAMMA AND ORS. Vs. SARAVANAN G. AND ORS.
|
February 5, 2015 |
|
JAYAMMA AND ORS. Vs. P. PRAKASH
|
April 23, 2015 |
|
JAYAMMA N. Vs. SHANKAR R.
|
February 10, 2015 |
|
JAYAMMA T Vs. T K NAGARAJ
|
April 28, 2015 |
|
JAYAMUTHU Vs. STATE ELECTION COMMISSION FOR CO-OPERATION AND ORS.
|
September 3, 2015 |
|
JAYANNA AND ORS. Vs. THE STATE OF KARNATAKA
|
December 9, 2015 |
|
JAYANTH G. JOSHI Vs. THE MANAGEMENT OF SYNDICATE BANK
|
June 18, 2015 |
|
JAYANTHI AND ORS. Vs. LISSY THOMAS AND ORS.
|
April 13, 2015 |
|
JAYARAM Vs. PADMA AND ORS.
|
May 28, 2015 |
|
JAYARAM Vs. S. SHRUTHI AND ORS.
|
October 8, 2015 |
|
JAYARAM HEGDE Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER
|
June 17, 2015 |
|
JAYARAM P. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
JAYARAMAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 27, 2015 |
|
JAYARAMU Vs. C.V. PRASHANTH AND ORS.
|
September 9, 2015 |
|
JAYASHREE @ VIJAYLAXMI Vs. VIRATAYYA; SUVARNA
|
June 23, 2015 |
|
JAYASHREE AND ORS. Vs. THE ELECTION COMMISSIONER AND ORS.
|
December 3, 2015 |
|
JAYENDRA BHAT Vs. R. KANAGARAJ
|
January 13, 2015 |
|
JAYSHREE Vs. THE STATE AND ORS.
|
March 30, 2015 |
|
JENUKURUBARA SURESH Vs. STATE OF KARNATAKA
|
February 9, 2015 |
|
JILANI DADAPEER KOTWAL AND ORS. Vs. KHATUNBI AND ORS.
|
October 15, 2015 |
|
JITENDRA PRASAD Vs. DALBIR SINGH KATARIA AND ORS.
|
December 4, 2015 |
|
JMC PROJECTS (INDIA) LTD. Vs. THE STATE OF KARNATAKA
|
June 18, 2015 |
|
JODHARAM Vs. THE STATE OF KARNATAKA AND ORS.
|
September 4, 2015 |
|
JOHN PEREIRA Vs. K. SADANANDA SHETTY AND ORS.
|
August 12, 2015 |
|
JOINT COMMISSIONER OF INCOME TAX AND ORS. Vs. DELL INDIA PVT. LTD.
|
September 2, 2015 |
|
JOSEPH DEVARAJ AND ORS. Vs. BALARAJ AND ORS.
|
September 21, 2015 |
|
JOSEPH LOPEZ Vs. FRANCIS LOPEZ AND ORS.
|
April 29, 2015 |
|
JOSEPH PAUL PAIS Vs. STATE
|
June 8, 2015 |
|
JOSEPH RAJ Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS
|
March 30, 2015 |
|
JSW STEEL LIMITED AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
July 15, 2015 |
|
JULYET GONSALVES Vs. VINCENT GONSALVES
|
June 26, 2015 |
|
JUMMA MASJID Vs. KARNATAKA STATE BOARD OF WAKF AND ORS.
|
January 13, 2015 |
|
JUNIPER NETWORKS INDIA PVT. LTD. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMPS AND CHEF REVENUE CONTROLLING AUTHORITY AND ORS.
|
September 1, 2015 |
|
JUSTIN A RODRIGUES Vs. SARIKA LAVEENA DSOUZA
|
September 15, 2015 |
|
JYOTHI AND ORS. Vs. RADHAKRISHNA AND ORS.
|
September 22, 2015 |
|
JYOTHI G. Vs. THE TAHSILDAR, T. NARASIPURA TALUK AND ORS.
|
September 23, 2015 |
|
JYOTHIBA Vs. MAHABALA SHETTY
|
January 2, 2015 |
|
JYOTHIRMOY AND ORS. Vs. THE MANAGING DIRECTOR, B.M.T.C. CENTRAL OFFICE AND ORS.
|
December 11, 2015 |
|
JYOTIBA Vs. J.R. SHANMUKHAPPA
|
July 13, 2015 |
|
K ABDUL KHADER; MARIYAMMA; KAIRUNISA Vs. RAVI K; UNITED INDIA INSURANCE CO LTD AND OTHERS
|
July 30, 2015 |
|
K ABDUL REHMAN; K NAZEER AHAMED Vs. MALLIKARJUNA; SUNDAR RAO; BASAVARAJ; HANUMANTHAPPA AND OTHERS
|
July 15, 2015 |
|
K BALARAJ @ K BALAJI Vs. S KANNAN
|
January 23, 2015 |
|
K G NINGAPPA, Vs. STATE OF KARNATAKA
|
September 7, 2015 |
|
K GANGAMMA Vs. B S RAMAKRISHNEGOWDA
|
June 26, 2015 |
|
K J JAMES Vs. DEPOT MANAGER; MANAGER, UNITED INDIA INSURANCE CO LTD
|
July 31, 2015 |
|
K K SHRIPATHI HEBBAR Vs. M M SHAMSHUDDIN
|
March 24, 2015 |
|
K M SOUNDARYA Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
|
November 7, 2015 |
|
K M SUMA W/O NANJUDAPPA Vs. MANJULA W/O MANJUNATHA; MURUGAPPA W/O MAHADEVAPPA
|
July 2, 2015 |
|
K MAHALAKSHMI Vs. UNITED INDIA INSURANCE CO LTD
|
November 20, 2015 |
|
K MOHANA MURTHY Vs. MUNIYAPPA
|
March 10, 2015 |
|
K MUNIRAJU Vs. CHIKKOTTAPPA
|
March 10, 2015 |
|
K N ASWATHANARAYANA REDDY Vs. STATE OF KARNATAKA
|
March 4, 2015 |
|
K NAGESHWARAO Vs. STATE OF KARNATAKA
|
October 13, 2015 |
|
K NATARAJ Vs. STATE OF KARNATAKA
|
February 3, 2015 |
|
K P SHARATH CHANDRA Vs. STATE OF KARNATAKA; RAMYA SHARATH REDDY
|
November 27, 2015 |
|
K PADMA; G N HARSHAVARDHAN; G N NITHINVARDHAN; VENKATARAYAPPA; RAMAKKA Vs. MANAGING DIRECTOR; R MANI S/O RAMAIAH; DIVISIONAL MANAGER
|
July 29, 2015 |
|
K PUSHPAMMA Vs. PRABHAKAR S
|
August 26, 2015 |
|
K R DHANPAL Vs. S M SATHAYANARANA
|
June 24, 2015 |
|
K RAKESH Vs. STATE OF KARNATAKA
|
May 12, 2015 |
|
K RAMESH Vs. STATE OF KARNATAKA
|
April 30, 2015 |
|
K S HARI MURALI KRISHNA Vs. S K MANIKYAM CHARITABLE TRUST BANGALORE
|
August 21, 2015 |
|
K S KRISHNAMURTHY Vs. KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED
|
February 16, 2015 |
|
K S SATHYANARAYANA Vs. NALINI MALLESH; C S BALAKRISHNA; MAHALAKZHMI; JAYALAKSHMI NAGARAJ; SAVITHRI JAGADISH AND OTHERS
|
June 30, 2015 |
|
K S SUNIL GUPTA Vs. DENA BANK BANGALORE
|
September 7, 2015 |
|
K SATHYANARAYANA Vs. K V SATHYAMURTHY
|
February 3, 2015 |
|
K. ABDULLA KUNHI ABDUL RAHAMAN Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
|
April 22, 2015 |
|
K. ANBAZHAGAN Vs. THE STATE OF KARNATAKA
|
January 19, 2015 |
|
K. ANBAZHAGAN Vs. STATE OF KARNATAKA AND ORS.
|
February 11, 2015 |
|
K. ANNPOORNA PRASAD AND ORS. Vs. SUSHEELAMMA AND ORS.
|
March 17, 2015 |
|
K. ANUSHA AND ORS. Vs. MOHAMED IMRAN AND ORS.
|
June 5, 2015 |
|
K. BADRI RAMU Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, MYSORE RURAL DIVISION AND ORS.
|
March 25, 2015 |
|
K. CHANDRASEKHARA REDDY AND ORS. Vs. K. YERRISWAMY AND ORS.
|
June 25, 2015 |
|
K. CHANDRASHEKAR SHETTY AND ORS. Vs. SHEENA NAIK AND ORS.
|
October 15, 2015 |
|
K. DAYANANDA Vs. THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER, MANGALORE SUB DIVISION AND ORS.
|
November 26, 2015 |
|
K. GOPAL KRISHNA BHAT AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
March 19, 2015 |
|
K. GOVINDA SHERIGARA Vs. SHARADA KAMATH AND ORS.
|
September 4, 2015 |
|
K. INDIRA BAI AND ORS. Vs. K.R. ACHAR AND ORS.
|
February 23, 2015 |
|
K. JAGADEESH REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY AND ORS.
|
April 27, 2015 |
|
K. JANARDHAN REDDY Vs. B.R. BASUTKAR AND ORS.
|
December 18, 2015 |
|
K. JAYARAMA BALYAYA Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
|
K. KALPANA MOHAN AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
|
July 27, 2015 |
|
K. KASHINATHA RAO AND ORS. Vs. K. GAYATHRI AND ORS.
|
July 2, 2015 |
|
K. KASIAPPA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 8, 2015 |
|
K. KESHAV REDDY Vs. STATE OF KARNATAKA
|
September 2, 2015 |
|
K. KRISHNA Vs. C. PREMKUMAR AND ORS.
|
April 25, 2015 |
|
K. KRISHNAPPA NAIDU Vs. STATE OF KARNATAKA
|
June 4, 2015 |
|
K. KRISHNARAJ HEGDE Vs. ANIL C. LOBO AND ORS.
|
March 10, 2015 |
|
K. MAHADEVU Vs. THE JOINT COMMISSIONER OF CUSTOMS AND ORS.
|
October 14, 2015 |
|
K. MAHESH KUMAR Vs. STATE
|
February 11, 2015 |
|
K. MANJUNATH AND ORS. Vs. G. AVALAPPA AND ORS.
|
November 27, 2015 |
|
K. MANJUNATH AND ORS. Vs. IDBI BANK LTD. AND ORS.
|
October 16, 2015 |
|
K. MARULASIDDAPPA Vs. SHIVAMURTHAYYA AND ORS.
|
April 17, 2015 |
|
K. MUNINARAYANA Vs. SUNDARA RAJU AND ORS.
|
February 12, 2015 |
|
K. MUNISWAMY Vs. THE STATE OF KARNATAKA AND ORS.
|
March 27, 2015 |
|
K. MURTHY Vs. THE STATE OF KARNATAKA
|
October 30, 2015 |
|
K. NAGARAJ Vs. G. SUDHA
|
September 2, 2015 |
|
K. NAGARAJ AND ORS. Vs. JAHANGIR BASHA AND ORS.
|
December 14, 2015 |
|
K. NAGARAJAIAH AND ORS. Vs. K.R. DEVI SULOCHANA
|
September 28, 2015 |
|
K. NAGESH Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(1)
|
April 20, 2015 |
|
K. NARSIMHAMURTHY Vs. STATE OF KARNATAKA AND ORS.
|
September 3, 2015 |
|
K. PRAHLAD ACHARI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 14, 2015 |
|
K. PRAKASH Vs. GANGAPPA CHANDALLI AND ORS.
|
September 18, 2015 |
|
K. RAJAGOPALA REDDY Vs. NARASAMMA AND ORS.
|
July 14, 2015 |
|
K. RAJASHEKAR Vs. STATE AND ORS.
|
April 16, 2015 |
|
K. RAMACHANDRA HEBBAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 13, 2015 |
|
K. RAMAIAH AND ORS. Vs. KHAJI IMAM KHAN AND ORS.
|
June 12, 2015 |
|
K. RAMAKRISHNA Vs. PARVATHI DEVI
|
March 18, 2015 |
|
K. RAMAN MENON Vs. KARNATAKA NAIR SERVICE SOCIETY
|
April 7, 2015 |
|
K. RAMANJI AND ORS. Vs. THE STATE OF KARNATAKA
|
April 1, 2015 |
|
K. RAMESH Vs. THE STATE OF KARNATAKA
|
September 12, 2015 |
|
K. RAMU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 26, 2015 |
|
K. RATNAKAR AITHAL Vs. KRISHNA B. PATIL AND ORS.
|
November 13, 2015 |
|
K. SANDHYA ANAND Vs. U.B. SEETHARAMAPPA
|
March 23, 2015 |
|
K. SHARADA BHAT AND ORS. Vs. STATE AND ORS.
|
August 13, 2015 |
|
K. SHOBHA AND ORS. Vs. ROYAL SUNDRAM ALLIA INSURANCE COMPANY LIMITED AND ORS.
|
August 31, 2015 |
|
K. SOMASEKHAR Vs. THE CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
|
January 23, 2015 |
|
K. SRINIVAS RAO Vs. THE STATE
|
January 31, 2015 |
|
K. SRINIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 1, 2015 |
|
K. SURESH Vs. THE UNION OF INDIA AND ORS.
|
October 15, 2015 |
|
K. SURYA PRABHA Vs. LEELAVATHI AND ORS.
|
August 14, 2015 |
|
K. SWARNALATHA Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD.
|
November 2, 2015 |
|
K. UDHAYABANU Vs. G.S. HEMALATHA
|
June 17, 2015 |
|
K. UMESH Vs. M. MANJUNATHA
|
January 9, 2015 |
|
K. USMAN SHAFI Vs. STATE OF KARNATAKA AND ORS.
|
April 25, 2015 |
|
K. VARALAKSHMI Vs. M. KESHAVAN AND ORS.
|
September 21, 2015 |
|
K. VEERABHADRAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 28, 2015 |
|
K. VENKATESH Vs. UNION OF INDIA
|
January 19, 2015 |
|
K. VIMALA Vs. K. HITHENDRA AND ORS.
|
August 17, 2015 |
|
K. VINAYAKA Vs. PRUTHVI S.
|
June 3, 2015 |
|
K.A. MATHEW Vs. S. RAMESH AND ORS.
|
January 2, 2015 |
|
K.A. RAMAKRISHNA AND ORS. Vs. V.R. ANANDA AND ORS.
|
December 15, 2015 |
|
K.B. APPAJI Vs. K.M. RAJENDRA AND ORS.
|
November 5, 2015 |
|
K.B. RACHANA Vs. VEMEKAR NAINA VILAS AND ORS.
|
February 10, 2015 |
|
K.B. RAJANNA AND ORS. Vs. HARISHA AND ORS.
|
June 23, 2015 |
|
K.B. SATHISH MURTHY Vs. K.B. PHANEENDRA AND ORS.
|
March 26, 2015 |
|
K.B. SHANKARE GOWDA Vs. SUSHMA
|
January 12, 2015 |
|
K.C. BHATT AND ORS. Vs. INDIRA BHURARIA
|
June 1, 2015 |
|
K.C. MANJUNATH AND ORS. Vs. THE DEPUTY COMMISSIONER, SOUTH CANARA DISTRICT AND ORS.
|
October 1, 2015 |
|
K.C. VIJAYARAGHAVA REDDY AND ORS. Vs. GOPALAPPA AND ORS.
|
October 30, 2015 |
|
K.G. GEETHA RUDRESH Vs. THE STATE OF KARNATAKA AND ORS.
|
February 23, 2015 |
|
K.G. KAMALAKSHI Vs. MANJUNATH J. AND ORS.
|
February 24, 2015 |
|
K.G. KEERTHI KUMAR Vs. K.P. RAMESH
|
September 1, 2015 |
|
K.G. NATARAJ PARTNER AND ORS. Vs. BHAGYALAKSHMI AND ORS.
|
January 28, 2015 |
|
K.G. PRAMILA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 3, 2015 |
|
K.G. RAJARAM Vs. THE STATE OF KARNATAKA AND ORS.
|
November 2, 2015 |
|
K.H. PILLAANJANAPPA AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
April 27, 2015 |
|
K.H. RAMACHANDRAPPA Vs. THAMMAIAH AND ORS.
|
February 3, 2015 |
|
K.H. SHAMA RAO AND SONS, BANGALORE AND OTHERS Vs. M.R. JAISHANKAR AND OTHERS
|
October 9, 2015 |
|
K.L. CHANDRASHEKARA Vs. C.M. VENUGOPAL AND ORS.
|
April 28, 2015 |
|
K.L. KHURANA Vs. SURESH BROTHERS AND ORS.
|
April 10, 2015 |
|
K.L. KUMARASWAMY Vs. DHANALAXMI BANK LTD. AND ORS.
|
September 18, 2015 |
|
K.L. NEGI AND ORS. Vs. WALE BABU AND ORS.
|
February 19, 2015 |
|
K.L. VEENA AND ORS. Vs. S. ANURADHA
|
January 2, 2015 |
|
K.M. CHANNAMALLIKARJUNA Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
|
January 5, 2015 |
|
K.M. MUNIRAJU Vs. SAROJA CHANDRASHEKARAN AND ORS.
|
December 18, 2015 |
|
K.M. NARAYANAPPA AND ORS. Vs. T.C. VENKATAGIRIYAPPA AND ORS.
|
September 18, 2015 |
|
K.M. SHIVAKUMAR Vs. THE VICE CHAIRMAN MANDYA INSTITUTE OF MEDICAL SCIENCES MANDYA AND PRINCIPAL SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE SERVICES (MEDICAL EDUCATION) AND ORS.
|
November 27, 2015 |
|
K.M. SRIRAMA REDDY AND ORS. Vs. BYREDDY K.N. AND ORS.
|
July 16, 2015 |
|
K.MURTHY Vs. V.P.MUNISWAMAIAH
|
June 25, 2015 |
|
K.N. ARUNA KUMARI AND ORS. Vs. SURESH AND ORS.
|
August 18, 2015 |
|
K.N. AYODYA RAMA SHETTY Vs. THE CHIEF OFFICER, MUNICIPALITY, KUNIGAL AND ORS.
|
September 28, 2015 |
|
K.N. RAMACHANDRAN AND ORS. Vs. MALTS SPIRITS INDIA PRIVATE LIMITED
|
January 14, 2015 |
|
K.N.V.S. MURTHY AND ORS. Vs. UMESH AND ORS.
|
January 5, 2015 |
|
K.P. GOPAL REDDY Vs. ANJANAMMA
|
July 7, 2015 |
|
K.P. NAGARATHNA Vs. STATE OF KARNATAKA AND ORS.
|
June 2, 2015 |
|
K.P. SHIVANANDAPPA AND ORS. Vs. NEELADEVI
|
February 25, 2015 |
|
K.R. ASHOK KUMAR Vs. SHIVARAMAIAH AND ORS.
|
March 26, 2015 |
|
K.R. MEENAKSHI AND ORS. Vs. R. NAGABHUSHANA
|
December 18, 2015 |
|
K.R. NANDAKUMAR Vs. RAMA NAIKA
|
March 4, 2015 |
|
K.R. REVANNA Vs. R.V. SAVANI AND ORS.
|
September 1, 2015 |
|
K.R. VIJAYKUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 9, 2015 |
|
K.S. ANNEGOWDA AND ORS. Vs. B.H. RAMESH
|
June 1, 2015 |
|
K.S. BALASUNDAR Vs. RAMAPPA
|
January 20, 2015 |
|
K.S. BHAVANI SHANKAR AND ORS. Vs. GANGE GOWDA AND ORS.
|
January 27, 2015 |
|
K.S. CHAUGULE Vs. THE BIJAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
August 21, 2015 |
|
K.S. GANESH BHAT Vs. AUTHORISED OFFICER AND ORS.
|
March 5, 2015 |
|
K.S. GOPAL KRISHNA SHETTY Vs. C.N. UDYASHANKAR AND ORS.
|
February 24, 2015 |
|
K.S. HARISH AND ORS. Vs. STATE OF KARNATAKA
|
August 3, 2015 |
|
K.S. NAGENDRA PRASAD Vs. K. ABOOBACKER
|
December 7, 2015 |
|
K.S. PONNAPPA Vs. K.S. BHEEMAIAH
|
January 2, 2015 |
|
K.S. PRADEEP Vs. JAHIR AHMED
|
January 13, 2015 |
|
K.S. PUTTABUDDI Vs. THE STATE OF KARNATAKA
|
March 11, 2015 |
|
K.S. RAMACHANDRA Vs. BANKING OMBUDSMAN AND ORS.
|
July 28, 2015 |
|
K.S. RAVINDRA AND ORS. Vs. THE STATE OF KARNATAKA
|
March 2, 2015 |
|
K.S. SHIVANAGOWDA Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
|
July 28, 2015 |
|
K.S. SIDDALINGAIAH Vs. STATE OF KARNATAKA
|
April 1, 2015 |
|
K.S. VENKATESH Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)
|
July 3, 2015 |
|
K.T. PATTABHIRAMAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 27, 2015 |
|
K.V. RAGHURAM AND ORS. Vs. STATE
|
September 10, 2015 |
|
K.V. SATHYAMURTHY AND ORS. Vs. K.G. SRINIVASA AND ORS.
|
November 19, 2015 |
|
K.V. SATISH Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
July 16, 2015 |
|
K.V. SHIVAKUMAR AND ORS. Vs. AFTAB BANOO AND ORS.
|
January 21, 2015 |
|
K.V. VAISHAKH SASI Vs. H.S. KUMAR AND ORS.
|
June 3, 2015 |
|
K.V.G. DENTAL COLLEGE & HOSPITAL AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 2, 2015 |
|
KADRI JOGESHWARA MUTT Vs. I V PINTO ALIAS D MELLO
|
April 7, 2015 |
|
KAIWARA AMARA NAREYANA YETHINDRA TEMPLE TRUST (REGD.) AND ORS. Vs. M. SRINIVAS
|
February 16, 2015 |
|
KAJA AMEER DEVUDSAB MULLA AND ORS. Vs. HUSAINBEE AND ORS.
|
August 6, 2015 |
|
KALAGONDADHA BASAVANNAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 10, 2015 |
|
KALAMMA Vs. HONNE GOWDA AND ORS.
|
February 16, 2015 |
|
KALAPPA ABDUL Vs. STATE OF KARNATAKA
|
April 30, 2015 |
|
KALAVATHI Vs. K. VIJAYALAKSHMI AND ORS.
|
March 10, 2015 |
|
KALAVATHI Vs. STATE OF KARNATAKA AND ORS.
|
July 17, 2015 |
|
KALEEL KHAN Vs. KHADAR KHAN AND ORS.
|
September 3, 2015 |
|
KALEEMULLA Vs. V. SRIHARI
|
January 8, 2015 |
|
KALEGOWDA AND ORS. Vs. PELEX DISOJA AND ORS.
|
July 28, 2015 |
|
KALLAPPA Vs. FAKKIRAWWA
|
April 15, 2015 |
|
KALLAPPA Vs. BASAPPA AND ORS.
|
September 9, 2015 |
|
KALLAPPA Vs. ABDUL SHOAIB SHAIKH AND ORS.
|
December 3, 2015 |
|
KALLAPPA Vs. PRASHANT
|
April 23, 2015 |
|
KALLAPPA AND ORS. Vs. HUSSAINSAB FAKIRSAB AGASAR AND ORS.
|
April 15, 2015 |
|
KALLAPPA BASAPPA DHOR AND ORS. Vs. TOPANNA CHANNABASAPPA DHOR AND ORS.
|
February 3, 2015 |
|
KALLAYANI Vs. THE STATE OF KARNATAKA
|
March 11, 2015 |
|
KALLURAPPA AND ORS. Vs. THE N.W.K.R.T.C. AND ORS.
|
January 30, 2015 |
|
KALYANI Vs. GANGADHAR
|
April 15, 2015 |
|
KALYANKUMAR S. SHETTAR Vs. THE STATE OF CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
August 6, 2015 |
|
KAMALA AND ORS. Vs. JAYAPAL AND ORS.
|
January 31, 2015 |
|
KAMALA AND ORS. Vs. RAJOOVI PADMAPPA AND ORS.
|
April 16, 2015 |
|
KAMALA AND ORS. Vs. SHIVAKUMAR
|
November 27, 2015 |
|
KAMALA BAI AND ORS. Vs. SUBRAMANI V. AND ORS.
|
August 19, 2015 |
|
KAMALABAI AND ORS. Vs. MAQBOOL AHAMMED AND ORS.
|
December 15, 2015 |
|
KAMALAMMA AND ORS. Vs. H.R. MANJUNATH AND ORS.
|
January 12, 2015 |
|
KAMALAVVA Vs. SIDDAPPA
|
June 2, 2015 |
|
KAMALAWWA PARASAPPA KADALAGI AND ORS. Vs. BASAVANNI RASNAPPA MALLANNAVAR AND ORS.
|
July 23, 2015 |
|
KAMALSAB Vs. STATE OF KARNATAKA
|
February 13, 2015 |
|
KAMAT HOTEL Vs. VAIKUNTA AND ORS.
|
October 28, 2015 |
|
KANAKAPPA Vs. DIVISIONAL CONTROLLER
NEKRTC
|
November 6, 2015 |
|
KANCHAN AND ORS. Vs. RAVINDRANATH AND ORS.
|
September 8, 2015 |
|
KANHAI ASSOCIATES PRIVATE LIMITED Vs. LALBAGH ENTERPRISES
|
April 13, 2015 |
|
KANNAN Vs. C. VELAYUDHAN AND ORS.
|
August 12, 2015 |
|
KANTHALAKSHMI Vs. G.S. SHESHACHALA
|
September 21, 2015 |
|
KANTHAMMA A.C. Vs. THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
|
September 30, 2015 |
|
KANTHARAJU Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE AND ORS.
|
December 15, 2015 |
|
KANTHARAJU AND ORS. Vs. MUNIYAPPA AND ORS.
|
June 1, 2015 |
|
KARAGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 2, 2015 |
|
KARAVEERAYYA AND ORS. Vs. ANDANAPPA GURUBASAPPA KADDI
|
September 14, 2015 |
|
KAREEN KHAN Vs. THE STATE BY TAVAREKERE POLICE
|
March 3, 2015 |
|
KAREGOWDA Vs. C. DEVARAJ
|
January 20, 2015 |
|
KARIBASAMMA AND ORS. Vs. THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
January 19, 2015 |
|
KARIBASAPPA Vs. HANCHIN AMARE MANJAPPA AND ORS.
|
February 6, 2015 |
|
KARISHETTY AND ORS. Vs. SARASWATHI AND ORS.
|
August 18, 2015 |
|
KARIYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
KARIYANNA Vs. RUDRAIAH
|
January 5, 2015 |
|
KARIYAPPA S/O RAYAPPA PUJARI Vs. STATE OF KARNATAKA
|
June 24, 2015 |
|
KARNA HIDAKAL AND ORS. Vs. THE CHAIRMAN, SELECTION COMMITTEE
|
January 13, 2015 |
|
KARNATAKA DRUGS AND PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. CENTRAL DRUGS STANDARD CONTROL ORGANISATION, DIRECTORATE GENERAL OF HEALTH SERVICES, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
December 4, 2015 |
|
KARNATAKA ELECTRICITY BOARD Vs. MALLIKARJUNAPPA
|
February 10, 2015 |
|
KARNATAKA HOUSING BOARD Vs. K KESHAVA SETTY
|
April 6, 2015 |
|
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. A. KHADAR BASH AND ORS.
|
September 28, 2015 |
|
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. A KHADAR BASH
|
September 2, 2015 |
|
KARNATAKA INSTRADE CORPORATION LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
October 9, 2015 |
|
KARNATAKA LINGAYAT EDUCATION SOCIETY AND ORS. Vs. BASAVARAJ
|
October 9, 2015 |
|
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SHARAN D. BANDI AND ORS.
|
February 25, 2015 |
|
KARNATAKA NEERAVARI NIGAM LTD. Vs. SHOUKAT AND ORS.
|
March 3, 2015 |
|
KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
|
June 24, 2015 |
|
KARNATAKA POWER CORPORATION LTD. Vs. PRODIGY HYYDRO POWER (P.) LTD.
|
January 7, 2015 |
|
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. VISHWANATHA
|
February 16, 2015 |
|
KARNATAKA STATE BOARD OF WAKF AND ORS. Vs. THE DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT AND ORS.
|
December 15, 2015 |
|
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED Vs. J CHANGAMA NAIDU; M CHANDRASHEKARAN
|
August 4, 2015 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. YANTRA UDYOG AND ORS.
|
January 21, 2015 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. JANZEN METAL CAST PRIVATE LTD; K TAJUDEEN; K SHARFUDEEN; SHAMSUDEEN; MOHAMMED BATCHA; SYED ABDUL NAZEER; SYED SHUJATH HYDER; SHANKAR RAJA
|
October 31, 2015 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. SIYARAM ARCADE AND ORS.
|
March 5, 2015 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. H V THIMMEGOWDA,
|
April 23, 2015 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. R. SRINIVAS AND ORS.
|
November 17, 2015 |
|
KARNATAKA STATE INDUSTRIAL
INVESTMENT & DEVELOPMENT CORPORATION
LIMITED Vs. PAYONIDHI PRINTERS (P) LIMITED; H VENKATARAMAIAH; G V BHAGYALAKSHMI; SOMASHEKHAR; JAYALAKSHMAMMA; K LALITHAMMA
|
October 6, 2015 |
|
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION Vs. PRASHANTH MINERALS EXPORTS (P) LTD. AND ORS.
|
September 28, 2015 |
|
KARNATAKA STATE KUMBARA SAMAJA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 14, 2015 |
|
KARNATAKA STATE LEGAL SERVICES AUTHORITY Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
January 19, 2015 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SAVITHA AND ORS.
|
October 7, 2015 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NAGENDRA AND ORS.
|
October 14, 2015 |
|
KARNATAKA UNIVERSITY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. Vs. CHANNAPPA A. BURLAGATTI
|
March 13, 2015 |
|
KARNATAKA VIKAS GRAMEENA BANK A REGIONAL RURAL BANK CONSTITUTED UNDER THE PROVISIONS OF THE REGIONAL RURAL BANKS ACT Vs. SHANTINATHA ANNASA PATIL AND ORS.
|
February 6, 2015 |
|
KARTHIK GOWDA Vs. STATE OF KARNATAKA AND ORS.
|
January 29, 2015 |
|
KARTHIK HEGDE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 10, 2015 |
|
KASHAMMA AND ORS. Vs. HANAMANTAGOUDA AND ORS.
|
April 17, 2015 |
|
KASHAVVA AND ORS. Vs. THE SENIOR DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
March 12, 2015 |
|
KASHAWWA AND ORS. Vs. SHOBHA AND ORS.
|
July 30, 2015 |
|
KASHIBAI Vs. SOMAPPA
|
June 17, 2015 |
|
KASHINATH Vs. THE MANAGING DIRECTOR, KPTCL AND ORS.
|
November 7, 2015 |
|
KASTUREVVA Vs. JAYASHREE
|
June 9, 2015 |
|
KASTUREVVA AND ORS. Vs. NINGAPPA
|
August 20, 2015 |
|
KASTURI AND ORS. Vs. MAILAREPPA AND ORS.
|
August 18, 2015 |
|
KASTURIBAI Vs. SUBHAS AND ORS.
|
March 24, 2015 |
|
KATAIAH AND ORS. Vs. K.S. RIYAZUDDIN AND ORS.
|
August 19, 2015 |
|
KATARIYA CLOTH EMPORIUM AND ORS. Vs. PREMCHAND AND ORS.
|
November 30, 2015 |
|
KATTA PRASANNA BABU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 30, 2015 |
|
KAVIRAJ Vs. STATE OF KARNATAKA
|
May 28, 2015 |
|
KAVITHA Vs. THE COMMISSIONER, KGF URBAN DEVELOPMENT AUTHORITY AND ORS.
|
July 28, 2015 |
|
KAVITHA Vs. MANAGING DIRECTOR
|
February 3, 2015 |
|
KAVITHA A R ; V VEENA; RAGHAVENDRA B S Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 14, 2015 |
|
KAVITHA AND ORS. Vs. M. MAHESH AND ORS.
|
January 9, 2015 |
|
KAVITHA AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
September 3, 2015 |
|
KAVITHA RAMAN AND ORS. Vs. NAVAJEEVA ASHRAM AND ORS.
|
October 16, 2015 |
|
KAVITHA W/O LATE SRINIVASA; JEEVAN S/O LATE SRINIVASA; GAGANDEEP S/O LATE SRINIVAS Vs. UNITED INDIA INS CO LTD ; G ASHWATHNARAYANA BABU; ERA OBAKKA; MAHADEVA NAYAKA
|
July 30, 2015 |
|
KAZI MOHAMMED ZAFRUL HAQ AND ORS. Vs. MUJJU AND ORS.
|
August 7, 2015 |
|
KEMPAIAH Vs. MUNINANJAMMA
|
February 12, 2015 |
|
KEMPE GOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 22, 2015 |
|
KENCHAIAH Vs. RUDRAMMA AND ORS.
|
January 2, 2015 |
|
KENCHAIAH Vs. NAGARAJU
|
June 8, 2015 |
|
KENCHAMMA AND OTHERS Vs. KATARIA TRANSPORT CO (GUJARAT) PVT LTD , AHMEDABAD AND ANOTHER
|
December 17, 2015 |
|
KENCHAPPA Vs. GOWRAMMA
|
August 5, 2015 |
|
KENCHAWWA AND ORS. Vs. SHIVASHANKARAPPA AND ORS.
|
July 14, 2015 |
|
KERIYAPPA AND ORS. Vs. STATE OF KARNATAKA
|
July 16, 2015 |
|
KESHAR Vs. ROHIDAS
|
September 3, 2015 |
|
KESHAVA GOWDA C.H. Vs. STATE OF KARNATAKA AND ORS.
|
March 5, 2015 |
|
KESHVA Vs. STATE
|
June 17, 2015 |
|
KHADER PASHA QUADRI AND ORS. Vs. THE DEPUTY COMMISSIONER, BIDAR DISTRICT AND ORS.
|
October 14, 2015 |
|
KHAJA EDUCATION SOCIETY Vs. ABDUL BAQI AND ORS.
|
October 29, 2015 |
|
KHAJAA BI Vs. BAWASAB AND ORS.
|
June 15, 2015 |
|
KHALEEL Vs. ERAMMA
|
February 11, 2015 |
|
KHALEEL Vs. R. NIGAR SULTANA
|
November 26, 2015 |
|
KHAMAR NIZAMI Vs. STATE ELECTION COMMISSION, KARNATAKA AND ORS.
|
August 19, 2015 |
|
KHAN EDUCATION SOCIETYS MANJEERA COLLEGE OF EDUCATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 29, 2015 |
|
KHANAGOUDAR SHIVAGOUDAPPA BALAPPA Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA AND ORS.
|
April 9, 2015 |
|
KHAREEM KHAN Vs. T.V. TAJ PEER SAB AND ORS.
|
August 20, 2015 |
|
KHATIJAMMA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
October 29, 2015 |
|
KHEMCHAND Vs. BABULAL JAIN
|
January 27, 2015 |
|
KHERUBA ALIAS KHIRUBA Vs. APPA
|
February 10, 2015 |
|
KHUDSIYA BEGUM @ ZAREENA Vs. STATE
|
February 2, 2015 |
|
KHUTUBUDDIN SHEIKH Vs. THE PRINCIPAL SECRETARY (HIGHER EDUCATION) AND ORS.
|
January 5, 2015 |
|
KICHADI SANJEEVAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 3, 2015 |
|
KIDNEY PATIENTS WELFARE ASSOCIATION, BANGALORE AND ORS. Vs. THE CHAIRMAN, HIGH POWER COMMITTEE, ESI CORPORATION AND THE PRINCIPAL SECRETARY TO GOVERNMENT, BANGALORE AND ORS.
|
November 13, 2015 |
|
KINETA MINERALS AND METALS LTD. Vs. STATE OF KARNATAKA AND ORS.
|
June 11, 2015 |
|
KINGFISHER AIRLINES LTD. Vs. AEROTRON LTD.
|
July 15, 2015 |
|
KIRAN Vs. THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., CHIKKAMAGALURU AND ORS.
|
June 2, 2015 |
|
KIRAN KRISHNARAO SAYNAK Vs. STATE OF KARNATAKA
|
April 9, 2015 |
|
KIRAN MADHAVRAO JINARALKAR Vs. THE COMMISSIONER CITY CORPORATION OF BELAGAVI & MEMBER DISTRICT LEVEL TASK FORCE AND ORS.
|
August 20, 2015 |
|
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. S. PARASANNA KUMAR AND ORS.
|
August 25, 2015 |
|
KIRTIVAN D. KOTIAN Vs. MOHAN SINGH AND ORS.
|
February 25, 2015 |
|
KIRTIVAN D. KOTIAN Vs. MOHAN SINGH AND ORS.
|
December 11, 2015 |
|
KISHNAN CHANDRAKANTH BELAGAUNKAR Vs. THE STATE OF KARNATAKA
|
November 20, 2015 |
|
KITTAPPA Vs. STATE OF KARNATAKA
|
February 11, 2015 |
|
KMB ENTERPRISES AND ORS. Vs. ABHAYANANDA ASSOCIATES AND ORS.
|
September 2, 2015 |
|
KOLLAMOGRU HARIHARA C A BANK LTD Vs. STATE OF KARNATAKA
|
March 2, 2015 |
|
KONDAMMA AND ORS. Vs. THE PROPRIETOR, BAJWA ROAD LINES AND ORS.
|
December 11, 2015 |
|
KONDAPPA Vs. THE DEPUTY COMMISSIONER KOLAR DISTRICT KOLAR
|
September 1, 2015 |
|
KONDLAHALLI THIPPESWAMY AND ORS. Vs. STATION HOUSE OFFICER
|
December 17, 2015 |
|
KONKADI PADMANABHA Vs. UNION OF INDIA
|
September 11, 2015 |
|
KOTA VIDYA SANGHA Vs. STATE OF KARNATAKA AND ORS.
|
September 22, 2015 |
|
KOTAK MAHINDRA BANK LIMITED Vs. SUSHIL MANTRI AND ORS.
|
June 11, 2015 |
|
KOTAK MAHINDRA BANK LTD. Vs. DHANALAKSHMI AND ORS.
|
March 2, 2015 |
|
KOTEPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 19, 2015 |
|
KOTHANAYAGI Vs. B. ANAND
|
August 5, 2015 |
|
KOTHARI METALS Vs. INCOME TAX OFFICER
|
August 14, 2015 |
|
KOTTURUSWAMIJI Vs. THE STATE OF KARNATAKA AND ORS.
|
September 10, 2015 |
|
KRISH GAURAV Vs. STATE OF KARNATAKA
|
November 27, 2015 |
|
KRISHNA Vs. RAMAKRISHNA AND ORS.
|
August 17, 2015 |
|
KRISHNA ENTERPRISES LTD. Vs. DONAMAN INTERNATIONAL PANAMA S.A. AND ORS.
|
June 18, 2015 |
|
KRISHNA FLOUR MILLS (BANGALORE) PRIVATE LIMITED AND ORS. Vs. M.K. PANDURANGA SETTY AND ORS.
|
March 5, 2015 |
|
KRISHNA G. BHAT SOORI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
KRISHNA HOLLA AND ORS. Vs. SEETARAMA HOLLA AND ORS.
|
January 14, 2015 |
|
KRISHNA KUMAR Vs. PAVITRA GOWDA
|
June 18, 2015 |
|
KRISHNA R. Vs. THE STATE OF KARNATAKA
|
April 29, 2015 |
|
KRISHNA RAJA VARNA Vs. THE STATE OF KARNATAKA
|
January 21, 2015 |
|
KRISHNA RAO Vs. K SURYANARAYANA S/O A SHESHAIAH AND OTHER
|
June 22, 2015 |
|
KRISHNA S. NARASINGH SHERKHANE Vs. DODDAWWA AND ORS.
|
June 29, 2015 |
|
KRISHNA SUBRAY NAIK Vs. SHYAMA JEWELS GONIKOPPAL PVT LTD
|
April 28, 2015 |
|
KRISHNACHARI AND ORS. Vs. R. RAMA AND ORS.
|
November 17, 2015 |
|
KRISHNADEVARAYA Vs. GULABI DEVI AND ORS.
|
July 2, 2015 |
|
KRISHNAGIRI ESTATE Vs. THE KARNATAKA APPELLATE TRIBUNAL AND ORS.
|
March 12, 2015 |
|
KRISHNAGOUDA Vs. BASAPPA
|
October 8, 2015 |
|
KRISHNAKUMARI Vs. K. SURESH KUMAR
|
March 20, 2015 |
|
KRISHNAMURTHY Vs. VIMALA
|
August 3, 2015 |
|
KRISHNAMURTHY M BIN LATE MUNIRAMAIAH Vs. KARNATAKA REGIONAL; CHIEF ELECTORAL OFFICER KARNATAKA REGIONAL KURUBARA
|
January 9, 2015 |
|
KRISHNAPPA Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE (BBMP) AND ORS.
|
April 3, 2015 |
|
KRISHNAPPA Vs. ASSISTANT REGIONAL MANAGER NEW CHEMI INDUSTRIES LIMITED; DIVISIONAL OFFICER NATIONAL INSURANCE COMPANY LIMITED
|
February 24, 2015 |
|
KRISHNAPPA AND ORS. Vs. KRISHNA E. CAMPUS PVT. LTD. AND ORS.
|
September 3, 2015 |
|
KRISHNAPPA AND ORS. Vs. RAREWALA ENGINEERING WORKS AND ORS.
|
February 16, 2015 |
|
KRISHNAPPA S. Vs. THE ASSISTANT COMMISSIONER, CHIKBALLAPUR SUB-DIVISION AND ORS.
|
August 14, 2015 |
|
KRISHNAVENI AND ORS. Vs. THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
|
September 29, 2015 |
|
KRISHNEGOWDA AND ORS. Vs. M. NAGARAJ AND ORS.
|
February 5, 2015 |
|
KSHAMA HEGDE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 29, 2015 |
|
KUBERAPPA AND ORS. Vs. THE MANAGING DIRECTOR OF HUTTI GOLD MINES CO. LTD. AND ORS.
|
February 3, 2015 |
|
KULLEGOWDA AND ORS. Vs. AZEEZ KHAN B.H. AND ORS.
|
July 2, 2015 |
|
KULLEGOWDA AND ORS. Vs. CHANDRASHEKARASWAMY AND ORS.
|
March 25, 2015 |
|
KUM SHASHIKALA Vs. L R RENU BAPTIST
|
June 18, 2015 |
|
KUMAR Vs. STATE OF KARNATAKA
|
August 14, 2015 |
|
KUMAR Vs. BHIMAPPA
|
October 14, 2015 |
|
KUMAR Vs. LAKSHMI P. AND ORS.
|
June 23, 2015 |
|
KUMAR Vs. STATE OF KARNATAKA
|
June 22, 2015 |
|
KUMAR A S ; SOHAN M K ; MOHNA M K Vs. MANAGER
|
September 23, 2015 |
|
KUMAR V. Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
June 1, 2015 |
|
KUMARA Vs. KALASAPPA AND ORS.
|
January 19, 2015 |
|
KUMARA AND ORS. Vs. STATE OF KARNATAKA
|
June 12, 2015 |
|
KUMARA NAYAK Vs. H. NAGARAJU AND ORS.
|
January 28, 2015 |
|
KUMARASWAMY Vs. STATE OF KARNATAKA
|
December 4, 2015 |
|
KUMARASWAMY MINERAL EXPORTS AND ORS. Vs. THE COMMERCIAL MANAGER, SOUTH WESTERN RAILWAY AND ORS.
|
August 20, 2015 |
|
KUMARASWAMY MINERAL EXPORTS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
|
July 13, 2015 |
|
KUMARI NAHUSHA Vs. NIL
|
April 10, 2015 |
|
KUMARI POOJA Vs. ALLABAKSHA AND ORS.
|
June 4, 2015 |
|
KUMARI TEJASHWINI AND ORS. Vs. THE DEPUTY DIRECTOR, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND ORS.
|
February 25, 2015 |
|
KUMARI VEENA G R Vs. STATE OF KARNATAKA AND OTHERS
|
December 1, 2015 |
|
KUNHANNA NAIKA Vs. NARAYANA BHAT
|
November 17, 2015 |
|
KUPPUSWAMY Vs. STATE; R H A SIGURAN
|
November 19, 2015 |
|
KUSHALAPPA GOWDA AND ORS. Vs. BABU GOWDA
|
February 9, 2015 |
|
KUSUMA Vs. THE STATE OF KARNATAKA AND ORS.
|
May 7, 2015 |
|
KUTEJABI AND ORS. Vs. RAFIQAHMED
|
April 3, 2015 |
|
KWALITY CONSTRUCTIONS ENGINEERS Vs. THE EXECUTIVE ENGINEER AND ORS.
|
April 16, 2015 |
|
L & T HOUSING FINANCE LTD. Vs. VASU KRISHNAMURTHY AND ORS.
|
September 3, 2015 |
|
L H HANUMANTHAPPA Vs. STATE
|
January 6, 2015 |
|
L SRINIVAS GOUD Vs. STATE OF KARNATAKA
|
June 3, 2015 |
|
L&T GEN. INS. CO. LTD. Vs. LAXMIBAI AND ORS.
|
January 9, 2015 |
|
L. CHANDRASHEKAR Vs. R. NANJAPPA
|
April 13, 2015 |
|
L. CHINNASWAMY AND ORS. Vs. MANI N. AND ORS.
|
November 16, 2015 |
|
L. KRISHNAMURTHY Vs. SANNAERAMMA AND ORS.
|
January 20, 2015 |
|
L. MEGHA NAIK Vs. STATE OF KARNATAKA AND ORS.
|
April 7, 2015 |
|
L. RAJU Vs. GURAPPA REDDY
|
July 9, 2015 |
|
L. RAMDEV Vs. THE COMMISSIONER, BANGALORE MAHANAGARA PALIKE AND ORS.
|
February 20, 2015 |
|
L. SRINIVASAN AND ORS. Vs. THE BHARATH GOLD MINES LIMITED
|
October 13, 2015 |
|
L.C. NAGARAJ Vs. KARNATAKA INFORMATION COMMISSION AND ORS.
|
March 23, 2015 |
|
L.C. NAGARAJ Vs. KARNATAKA INFORMATION COMMISSION
|
March 17, 2015 |
|
L.C. PRAKASH Vs. L.R. YOGESHA AND OTHERS
|
December 8, 2015 |
|
LACHCHAPPA HARIYAPPA LAMANI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 30, 2015 |
|
LAGAMA BEERASIDDA PUJERI Vs. KHANAPPA MALAKARI KOTRE AND OTHERS
|
November 27, 2015 |
|
LAGUMAKKA Vs. STATE
|
July 23, 2015 |
|
LAHAR SINGH SIROYA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
December 15, 2015 |
|
LAKKAIAH Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
July 7, 2015 |
|
LAKSHAMAMMA AND ORS. Vs. SARVODHAYA EDUCATION TRUST
|
June 8, 2015 |
|
LAKSHAMMA AND ORS. Vs. HALAPPA AND ORS.
|
February 13, 2015 |
|
LAKSHMAIAH Vs. MAHADEVAMMA
|
February 9, 2015 |
|
LAKSHMAMA Vs. MANJU
|
June 23, 2015 |
|
LAKSHMAMMA Vs. DEPUTY COMMISSIONER, CHITRADURGA DISTRICT
|
November 3, 2015 |
|
LAKSHMAMMA Vs. STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
|
LAKSHMAMMA Vs. P.K. JAYACHANDRA REDDY AND ORS.
|
April 13, 2015 |
|
LAKSHMAMMA AND ORS. Vs. T.K. DEEPAK AND ORS.
|
January 13, 2015 |
|
LAKSHMAMMA AND ORS. Vs. ROOPESH B. AND ORS.
|
November 30, 2015 |
|
LAKSHMAMMA AND ORS. Vs. GANGAPPA AND ORS.
|
December 8, 2015 |
|
LAKSHMAMMA AND ORS. Vs. R. MUNIDASAPPA
|
November 18, 2015 |
|
LAKSHMAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 10, 2015 |
|
LAKSHMAMMA AND ORS. Vs. T.H. RAMEGOWDA AND ORS.
|
March 6, 2015 |
|
LAKSHMAN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
May 19, 2015 |
|
LAKSHMANA Vs. ICICI LOMBARD MOTOR INSURANCE CO. LTD., BENGALURU AND ORS.
|
August 3, 2015 |
|
LAKSHMANA Vs. RAMAMANI
|
July 27, 2015 |
|
LAKSHMANACHARI Vs. RAMAVATHI
|
April 6, 2015 |
|
LAKSHMI AND ORS. Vs. NEELAMNU AND ORS.
|
August 21, 2015 |
|
LAKSHMI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 19, 2015 |
|
LAKSHMI DEVI AND ORS. Vs. LOKESH AND ORS.
|
November 3, 2015 |
|
LAKSHMI ENTERPRISES Vs. THE INCOME TAX OFFICER
|
July 2, 2015 |
|
LAKSHMI JANARDHANA Vs. VENKATARAMANA DEVAKARI
|
February 24, 2015 |
|
LAKSHMI MALLEABLES PRIVATE LIMITED Vs. G. CHANNARAYAPPA AND ORS.
|
July 16, 2015 |
|
LAKSHMI NARASAMMA Vs. MANGALA GOWRINAG AND ORS.
|
March 25, 2015 |
|
LAKSHMI STONE CRUSHING INDUSTRIES Vs. THE INCOME TAX OFFICER
|
February 3, 2015 |
|
LAKSHMIDEVAMMA Vs. NARAYANASWAMY AND ORS.
|
July 23, 2015 |
|
LAKSHMINIRMAN BANGALORE PVT. LTD. AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
June 12, 2015 |
|
LAKSHMIPATHY @ RAMA RAO Vs. KODANDARAMA
|
March 6, 2015 |
|
LAKSHMIVAN POLYMERS PVT. LTD. Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
|
June 4, 2015 |
|
LALAN @ LALAN KUMAR CHOUDASYA Vs. STATE OF KARNATAKA
|
March 20, 2015 |
|
LALAPPA Vs. THE STATE OF KARNATAKA
|
March 3, 2015 |
|
LALESAB Vs. MAHABOOBBEE AND ORS.
|
February 11, 2015 |
|
LALITA Vs. STATE OF KARNATAKA, PANCHAYAT RAJ AND RURAL DEVELO
|
August 10, 2015 |
|
LALITA AND ORS. Vs. DISNESH RAOSAHEB DESAI AND ORS.
|
October 8, 2015 |
|
LALITA AND ORS. Vs. YEBU MUKUND GUNAGI AND ORS.
|
October 28, 2015 |
|
LALITAWWA AND ORS. Vs. VEERANAGOUDA AND ORS.
|
August 14, 2015 |
|
LALITHA Vs. DEVAKI SHEDTHI AND ORS.
|
March 25, 2015 |
|
LALITHA AND ORS. Vs. N. KEDARNATH AND ORS.
|
June 8, 2015 |
|
LALITHA AND ORS. Vs. UDAY KUMAR AND ORS.
|
February 25, 2015 |
|
LALITHA KOTHARI Vs. V. SATHYANARAYANA RAO AND ORS.
|
March 3, 2015 |
|
LALSAB Vs. FAKIRSAB ALIAS FAKIRAPPA
|
June 9, 2015 |
|
LAND ACQUISITION OFFICER Vs. NINGEGOWDA; DOLLEGOWDA
|
December 10, 2015 |
|
LAND ACQUISITION OFFICER Vs. ERANNA
|
June 12, 2015 |
|
LASHWINI AND ORS. Vs. H. LAXMI NARAYAN AND ORS.
|
February 11, 2015 |
|
LATA KUMARI Vs. C PURUSHOTHAMA
|
September 11, 2015 |
|
LATE HANUMAPP Vs. STATE OF KARNATAKA
|
December 3, 2015 |
|
LATHA AND ORS. Vs. BASAVARAJ
|
April 15, 2015 |
|
LATHA D.M. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 30, 2015 |
|
LATHA SURESH; SRIRAKSHA C; CHANDRASHEKAR HOLLA; ANASUYA C HOLLA Vs. H G KRISHNA; BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
|
July 3, 2015 |
|
LAXMAMMA AND ORS. Vs. MALLAMMA AND ORS.
|
April 17, 2015 |
|
LAXMAMMA AND ORS. Vs. NOORULLA AND ORS.
|
September 2, 2015 |
|
LAXMAN Vs. P.G. GOURI AND ORS.
|
June 18, 2015 |
|
LAXMAN AND ORS. Vs. PALANISAMY V. AND ORS.
|
January 28, 2015 |
|
LAXMAN AND ORS. Vs. LAXMAN
|
March 3, 2015 |
|
LAXMAN KRISHNA GADEKAR Vs. SUVARNA
|
March 20, 2015 |
|
LAXMAN POOJARY AND ORS. Vs. THE STATE AND ORS.
|
March 31, 2015 |
|
LAXMANAGOUDA S PATIL Vs. GOVERNMENT OF KARNATAKA
|
February 6, 2015 |
|
LAXMANNA Vs. STATE OF KARNATAKA AND ORS.
|
November 20, 2015 |
|
LAXMAWWA AND ORS. Vs. SUNIL AND ORS.
|
November 26, 2015 |
|
LAXMI Vs. STATE
|
June 24, 2015 |
|
LAXMI Vs. NARAYAN MANJAPPA KODIYA AND ORS.
|
March 26, 2015 |
|
LAXMI POLYCHEM INDIA LTD. Vs. STATE OF KARNATAKA
|
October 7, 2015 |
|
LAXMI VIDHYA VARDAKA SANGA Vs. THE DISTRICT REGISTRAR OF SOCIETIES
|
September 29, 2015 |
|
LAXMIBAI Vs. LAXMAN
|
March 6, 2015 |
|
LAXMIBAI Vs. JAGADEVAPPA AND ORS.
|
August 21, 2015 |
|
LAXMIBAI HANUMANTSA HANAMSAGAR, Vs. NEETA ASHOK PORWAL
|
April 23, 2015 |
|
LAXMINARAYAN RAMKRISHNA HEGDE Vs. LAO AND ASSISTANT COMMISSIONER KARWAR
|
January 5, 2015 |
|
LAXMINARAYANA GOWDA AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
September 4, 2015 |
|
LAXUMAN Vs. LAXUMAN
|
January 14, 2015 |
|
LEAGAL MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. MUNIRAJU AND OTHERS
|
December 14, 2015 |
|
LEELA AND ORS. Vs. B.J. SHIVARAJU AND ORS.
|
February 19, 2015 |
|
LEELA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 7, 2015 |
|
LEELA BAI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 8, 2015 |
|
LEELA RAMAKRISHNA AND ORS. Vs. SUJATHA NARAYAN AND ORS.
|
July 9, 2015 |
|
LEELAVATHI Vs. STATE OF KARNATAKA AND ORS.
|
April 29, 2015 |
|
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. NAGARAJ AND ORS.
|
March 17, 2015 |
|
LEHARCHAND AND ORS. Vs. GULABCHAND AND ORS.
|
September 30, 2015 |
|
LGCL PROPERTIES PRIVATE LIMITED Vs. B.R. RAGAMMA AND ORS.
|
June 1, 2015 |
|
LIEUTENANT COLONEL H. SHENOY AND ORS. Vs. THE GOVERNMENT OF KARNATAKA AND ORS.
|
August 10, 2015 |
|
LILLY THERESA Vs. ROSE MARY
|
June 15, 2015 |
|
LIMRA ELECTRICALS A PROPRIETORSHIP CONCERN Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
April 10, 2015 |
|
LINGA REDDY VEERA REDDY Vs. S. GOVINDARAJU GOUDA AND ORS.
|
May 3, 2015 |
|
LIYAKATH AND ORS. Vs. DILSADBI
|
November 3, 2015 |
|
LOKAMANI Vs. MAHADEVAMMA
|
September 7, 2015 |
|
LOKESH AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
April 1, 2015 |
|
LOKESH REDDY Vs. MSSHIVANGI J. NAIRI AND ORS.
|
June 16, 2015 |
|
LUBNA Vs. GANESH AND ORS.
|
December 17, 2015 |
|
LUCKY ARTIFICIAL SAND INDUSTRIES Vs. STATE OF KARNATAKA AND ORS.
|
January 13, 2015 |
|
LURDHAMMA Vs. JOSEPH
|
December 14, 2015 |
|
LYLA KANNIKANDA AND ORS. Vs. KUMARA AND ORS.
|
February 4, 2015 |
|
M A RADHIKA Vs. ABOOBAKAR SIDDIQUE
|
June 8, 2015 |
|
M AMRESH @ AMBRISH Vs. R VIVEKANANDA
|
August 11, 2015 |
|
M APPAIAH AND ORS Vs. CHOTESAB
|
October 9, 2015 |
|
M B PURANIK Vs. STATE OF KARNATAKA
|
September 2, 2015 |
|
M BYRAPPA Vs. STATE OF KARNATAKA
|
April 25, 2015 |
|
M GOVINDA RAJU Vs. G T SHASHIKALA
|
April 7, 2015 |
|
M H SANTHOSH Vs. SHREYA @ SRIDEVI
|
July 16, 2015 |
|
M LAKSHMIPATHAIAH Vs. HANUMAKKA
|
August 12, 2015 |
|
M MADHAVA GOWDA Vs. UNDER SECRETARY TO GOVERNMENT
|
September 30, 2015 |
|
M MALLIKARJUN Vs. M TIMMANAGOUDA
|
January 8, 2015 |
|
M MOHAN BABU @ BABU Vs. SRINIVASULU; MANAGER
BAJAJ ALLIANZ GENERAL
INSURANCE CO , LTD
|
October 31, 2015 |
|
M NAGARAJ Vs. STATE OF KARNATAKA
|
October 7, 2015 |
|
M P KAVEESHA Vs. VASANTHAMALA DATTATRI
|
February 3, 2015 |
|
M P SHANKAR Vs. MAHESHA
|
March 24, 2015 |
|
M R AMBEDKAR DENTAL COLLEGE & HOSPITAL Vs. M DEVARAJU
|
August 17, 2015 |
|
M R RANGASWAMY Vs. H JAVARAIAH ALIAS POLICE JAVARAIAH
|
April 20, 2015 |
|
M R SOMASHEKARA @ PUTTANNA Vs. STATE OF KARNATAKA
|
December 11, 2015 |
|
M S KRISHNA MURTHY Vs. STATE OF KARNATAKA
|
June 1, 2015 |
|
M S VIJAY KUMAR Vs. P SREEKANTH
|
January 23, 2015 |
|
M S VISHWANATHA RAO Vs. M S NAGARAJ
|
April 30, 2015 |
|
M SEETHARAMA Vs. KUVEMPU UNIVERSITY
|
March 6, 2015 |
|
M SHARADAMMA Vs. A V RAMAMURTHY
|
June 24, 2015 |
|
M SUBBANNA RAI Vs. M SUNDARA RAO
|
April 10, 2015 |
|
M U KRISHNAIAH; K T CHINNAIAH; N NANJUNDAPPA; A V SRIDHARA; D K RAMAKRISHNA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 27, 2015 |
|
M V NARAYAN Vs. S SUGUNA
|
February 19, 2015 |
|
M VARDHAN Vs. BAJAJ ALLIANZ GEN INSURANCE CO LTD
|
June 3, 2015 |
|
M. AJAY Vs. VENKATESHWARA HATCHARIES PVT. LTD.
|
January 8, 2015 |
|
M. ANASUYA DEVI Vs. SINDHU DEVELOPERS
|
January 14, 2015 |
|
M. ARUN KUMAR AND ORS. Vs. SRINIVAS AND ORS.
|
January 14, 2015 |
|
M. ASHOK Vs. MAHESH
|
March 27, 2015 |
|
M. BASAVANA GOUDA Vs. RUDRAMMA
|
July 8, 2015 |
|
M. BASAVARAJAPPA Vs. SIDDAPPA
|
January 6, 2015 |
|
M. BASAVARAJAPPA AND ORS. Vs. BOVI RANGAPPA AND ORS.
|
November 6, 2015 |
|
M. BYRAPPA Vs. STATE OF KARNATAKA AND ORS.
|
April 25, 2015 |
|
M. CHELUVAIAH Vs. AMRUTHAMMA AND ORS.
|
March 5, 2015 |
|
M. CHIDANAND RAO AND ORS. Vs. THE STATE
|
November 9, 2015 |
|
M. CHIKKANNA AND ORS. Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
August 3, 2015 |
|
M. CHOWDESHWAR RAO AND ORS. Vs. AMBEDKAR RAJU AND ORS.
|
March 10, 2015 |
|
M. GAJENDRA Vs. THE STATE OF KARNATAKA AND ORS.
|
February 16, 2015 |
|
M. GOVINDA Vs. N. SUBBARAO AND ORS.
|
March 12, 2015 |
|
M. GOWRAMMA AND ORS. Vs. D.B.M. BASAVARAJAIAH AND ORS.
|
September 3, 2015 |
|
M. JAGADEESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
|
April 29, 2015 |
|
M. JAYA SHANKAR Vs. J. PAMPAPATHY AND ORS.
|
January 31, 2015 |
|
M. KALIDAS Vs. STATE BANK OF INDIA AND ORS.
|
December 3, 2015 |
|
M. KISHORE Vs. B.S. SATHYAVATHI AND ORS.
|
June 24, 2015 |
|
M. KRISHNAPPA Vs. PARVATHAMMA
|
July 23, 2015 |
|
M. KRISHNAPPA Vs. KARNATAKA STATE AGRO CORN PRODUCTS LIMITED AND ORS.
|
January 30, 2015 |
|
M. KRISHNAVENI Vs. THE STATE OF KARNATAKA AND ORS.
|
December 4, 2015 |
|
M. LINGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 14, 2015 |
|
M. MADAIAH Vs. THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
January 29, 2015 |
|
M. MAHADEVAPPA Vs. RAJAPPA AND ORS.
|
October 13, 2015 |
|
M. MAHADEVAPPA AND ORS. Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
June 2, 2015 |
|
M. MALINI AND ORS. Vs. ICICI LOMBARD MOTOR INSURANCE AND ORS.
|
December 17, 2015 |
|
M. MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 25, 2015 |
|
M. MUNIYAPPA AND ORS. Vs. RAVINDRA AND ORS.
|
June 1, 2015 |
|
M. NAGARAJU Vs. SYED SHABEER
|
January 5, 2015 |
|
M. NAGESH Vs. A. RAHAMATHULLA AND ORS.
|
July 28, 2015 |
|
M. NARASIMHA MURTHY Vs. THE COMMISSIONER
|
January 12, 2015 |
|
M. NARASIMHAPPA Vs. THE STATE OF KARNATAKA
|
September 30, 2015 |
|
M. NARAYANAGOWDA Vs. VARGHESE
|
January 8, 2015 |
|
M. NARAYANAMMA Vs. LAKSHMIDEVI AND ORS.
|
February 6, 2015 |
|
M. PITCHAIAH AND ORS. Vs. K.S. PERIYASWAMY
|
November 26, 2015 |
|
M. PRAKASH AND ORS. Vs. ALLAM GURUBASAVARAJ AND ORS.
|
August 3, 2015 |
|
M. PRITHVI ULLASA Vs. RESHMA N.R.
|
September 28, 2015 |
|
M. RAJENDRA KUMAR SHARMA Vs. STATE OF KARNATAKA AND ORS.
|
July 1, 2015 |
|
M. RAJU AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC
|
September 22, 2015 |
|
M. RAMACHANDRAPPA AND ORS. Vs. CANARA BANK
|
March 5, 2015 |
|
M. RAMESH NAYAK Vs. HEMALATHA D. NAYAK AND ORS.
|
June 22, 2015 |
|
M. RATHNAVARMA PADIVAL Vs. M. SHARADA R. HEGDE
|
January 5, 2015 |
|
M. SHANTHILAL JAIN Vs. M. UGAMRAJ JAIN
|
March 5, 2015 |
|
M. SHARAVANA Vs. STATE OF KARNATAKA
|
April 17, 2015 |
|
M. SHASHIKALA Vs. KRISHNA MURTHY
|
March 5, 2015 |
|
M. SHIVANANDA BHOJA SHETTY AND ORS. Vs. MANIPAL CO-OPERATIVE BANK LTD. AND ORS.
|
April 22, 2015 |
|
M. SHIVANNA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LTD.
|
April 7, 2015 |
|
M. SHIVANNA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
September 14, 2015 |
|
M. SHIVASHANKAR Vs. R.S. CHANDRASHEKAR
|
January 22, 2015 |
|
M. SHOBHA Vs. M. DINESH AND ORS.
|
July 2, 2015 |
|
M. SRINIVAS AND ORS. Vs. ASHOK BABU
|
December 17, 2015 |
|
M. SUNDAR Vs. M.T. NAGARAJU
|
January 20, 2015 |
|
M. SURESH Vs. GOVINDAPPA AND ORS.
|
April 23, 2015 |
|
M. SURESH AND ORS. Vs. S.B. ARUNACHALA AND ORS.
|
February 26, 2015 |
|
M. THIPPESHA AND ORS. Vs. S. PUSHPALATHA
|
March 26, 2015 |
|
M. VEERABHADRAIAH Vs. THE UNION OF INDIA AND ORS.
|
December 18, 2015 |
|
M. VENKATARAMAN Vs. SEVEN H. LOGISTICS PRIVATE LIMITED
|
June 12, 2015 |
|
M. VENKATESH Vs. THE STATE OF KARNATAKA
|
January 30, 2015 |
|
M. VENKATESHULU AND ORS. Vs. RAKESH AND ORS.
|
August 21, 2015 |
|
M. ZAFRULLA Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION (MINISTRY OF LABOUR, GOVERNMENT OF INDIA), GULBARGA AND ORS.
|
April 24, 2015 |
|
M.A. BHARATHI DEVI Vs. THE UNION OF INDIA
|
November 2, 2015 |
|
M.A. BHARATHIDEVI Vs. STATE OF KARNATAKA
|
June 26, 2015 |
|
M.A. INBANATHAN Vs. THE CHAIRMAN, HINDUSTAN AERONAUTICS LIMITED AND ORS.
|
January 2, 2015 |
|
M.A. KEERTHI PRASAD AND ORS. Vs. BHARUKA POWER CORPORATION LTD. AND ORS.
|
July 22, 2015 |
|
M.A. NARAYANA Vs. M.A. MANJULA
|
February 26, 2015 |
|
M.B. PATIL CONSTRUCTION LTD. Vs. THE EXECUTIVE ENGINEER PWP & IWT DEPARTMENT
|
January 19, 2015 |
|
M.C. ASHWIN AND ORS. Vs. M. CHANDRA AND ORS.
|
September 3, 2015 |
|
M.C. CHANDRA Vs. S.V. RAVINDRA KUMAR AND ORS.
|
November 26, 2015 |
|
M.C. GANGADHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 19, 2015 |
|
M.C. SMITHA Vs. G. SRINIVAS
|
July 24, 2015 |
|
M.D. BESHETTIYAVAR Vs. THE MANAGERMENT OF MRUTHUNJAYA VIDYA PEETA
|
January 29, 2015 |
|
M.D. NAGARATHNA AND ORS. Vs. SHANKAR LAXMAN RAO SAVANT AND ORS.
|
March 2, 2015 |
|
M.E. JAYACHANDRA Vs. THE RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
March 25, 2015 |
|
M.G. SHANTHKUMAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 25, 2015 |
|
M.H. NADAF Vs. THE ACCOUNTANT GENERAL (A & E) AND ORS.
|
February 24, 2015 |
|
M.K. KURUVILLA Vs. S. VASANTHA
|
April 7, 2015 |
|
M.LINGAPPA Vs. STATE OF KARNATAKA
|
January 14, 2015 |
|
M.M. NAIK AND ORS. Vs. PRAGATI KRISHNA GRAMEENA BANK AND ORS.
|
March 23, 2015 |
|
M.M. RAMASWAMY AND ORS. Vs. ANJANAPPA AND ORS.
|
January 22, 2015 |
|
M.N. JAVARAIAH Vs. K. CHIKKANNA
|
August 17, 2015 |
|
M.P. PATIL Vs. STATE OF KARNATAKA
|
October 6, 2015 |
|
M.P. RENUKACHARYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 4, 2015 |
|
M.P. UMADEVI AND ORS. Vs. M.R. NISSAR AHMED AND ORS.
|
June 26, 2015 |
|
M.R. ACHUT KUMAR Vs. SHEKHAR
|
December 18, 2015 |
|
M.R. CHINNAPPA Vs. SUBRAMANYA AND ORS.
|
June 30, 2015 |
|
M.R. MANJUNATH Vs. KHALEEM AND ORS.
|
April 15, 2015 |
|
M.R. NAGARAJAN Vs. SYNDICATE BANK
|
March 24, 2015 |
|
M.R. NAGENDRA Vs. R. RAMPRASAD AND ORS.
|
October 28, 2015 |
|
M.R. PASALKER Vs. THE DEPUTY COMMISSIONER OF EXCISE
|
January 6, 2015 |
|
M.R. PATEL Vs. THE ENFORCEMENT OFFICER
|
March 13, 2015 |
|
M.R. SUSHMA AND ORS. Vs. N. MUNIRAJA AND ORS.
|
June 18, 2015 |
|
M.S. ANANDA KUMAR Vs. JAYAMMA
|
June 30, 2015 |
|
M.S. GURUMURTHY AND ORS. Vs. A. DEVARAJ AND ORS.
|
July 7, 2015 |
|
M.S. MAHADEVAIAH Vs. AKKAMMA AND ORS.
|
July 23, 2015 |
|
M.S. NAGARAJA Vs. THE EXECUTIVE DIRECTOR, CANARA BANK AND ORS.
|
March 6, 2015 |
|
M.S. PURUSHOTHAMA REDDY Vs. STATE OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
M.S. PUSHPALATHA AND ORS. Vs. T. RAMASWAMY REDDY AND ORS.
|
February 10, 2015 |
|
M.S. SHEKHARAPPA Vs. VEERAMMA AND ORS.
|
April 8, 2015 |
|
M.S. SUBBE GOWDA Vs. THE PRINCIPAL SECRETARY, DEPT. OF SOCIAL WELFARE, GOVERNMENT OF KARNATAKA AND ORS.
|
January 7, 2015 |
|
M.S. VISHWANATHA RAO Vs. RATHNABAI AND ORS.
|
April 16, 2015 |
|
M.T. LINGAIAH Vs. MADIVALARA R. JANAKI
|
October 15, 2015 |
|
M.U. PONNANNA Vs. VISHMA M.P.
|
November 26, 2015 |
|
M.V. PERUMAL AND ORS. Vs. A. VIJAY KUMAR AND ORS.
|
July 2, 2015 |
|
M.V. VEENA SRINIVASAN Vs. V. SRINIVASAN
|
August 18, 2015 |
|
M.Y. ABDUL LATHIF Vs. JAGADISH CHANDRA SHARMA AND ORS.
|
March 27, 2015 |
|
M.Y. REDDYAPPA Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
July 28, 2015 |
|
M/S. BAWA ENTERPRISES Vs. MRS. FATHIMA
|
December 1, 2015 |
|
M/S. BHUWALKA STEEL INDUSTRIES LTD. Vs. INDIAN OVERSEAS BANK
|
December 18, 2015 |
|
M/S.ATTICA GOLD PRIVATE LIMITED Vs. SLATE OF KARNATAKA
|
December 9, 2015 |
|
MABEL TREEZA PINTO Vs. FRANCIS PINTO
|
September 29, 2015 |
|
MABUSAB Vs. GOVINDAPPA
|
April 10, 2015 |
|
MADALA VENKATA AKSHAY AND ORS. Vs. COMEDK UGET AND ORS.
|
August 17, 2015 |
|
MADAN DATTARAM DESHPANDE Vs. SAROJA AND ORS.
|
September 4, 2015 |
|
MADAVA SUVARNA AND ORS. Vs. K. NALLUSWAMY AND ORS.
|
August 21, 2015 |
|
MADDI THIPPANNA AND ORS. Vs. D. ERANNA AND ORS.
|
April 10, 2015 |
|
MADEPPA Vs. THE STATE
|
August 11, 2015 |
|
MADESH Vs. SANTHOSH AND ORS.
|
January 20, 2015 |
|
MADESH Vs. BANGALORE METROPOLITAN, TRANSPORT CORPORATION AND ORS.
|
February 12, 2015 |
|
MADESH AND ORS. Vs. THE STATE OF KARNATAKA
|
February 27, 2015 |
|
MADHAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 22, 2015 |
|
MADHAVA BANGERA Vs. ABDUL HAMEED AND ORS.
|
August 13, 2015 |
|
MADHAVI KUTTIYAMMA Vs. THE DHANALAKSHMI BANK LIMITED AND ORS.
|
January 22, 2015 |
|
MADHAVI KUTTIYAMMA Vs. DHANALAKSHMI BANK LTD. AND ORS.
|
January 21, 2015 |
|
MADHU Vs. STATE OF KARNATAKA
|
June 22, 2015 |
|
MADHU AND ORS. Vs. STATE OF KARNATAKA
|
December 16, 2015 |
|
MADHU P B Vs. STATE OF KARNATAKA; P HANUMANTHARAJU
|
October 9, 2015 |
|
MADHU SHARMA Vs. R.L. VASUDEV RAO AND ORS.
|
November 5, 2015 |
|
MADHUKAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 5, 2015 |
|
MADHUKAR DHARMA MAJALIKAR Vs. THE LAND TRIBUNAL AND ORS.
|
July 23, 2015 |
|
MADHUMALINI S.R. AND ORS. Vs. S.S. RAVINDRANATH AND ORS.
|
November 17, 2015 |
|
MADIVALAPPA @ BHIMASHANKER Vs. SHANKERAPPA AND OTHERS
|
September 9, 2015 |
|
MADRAS CEMENTS LIMITED Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
July 2, 2015 |
|
MADUNDAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
|
January 13, 2015 |
|
MADURA COATS (P.) LTD. Vs. UNION OF INDIA
|
June 3, 2015 |
|
MADURA COATS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
|
MAGADI SHANKAR RAO KRISHNA MURTHY AND ORS. Vs. THE COMMISSIONER OF POLICE BANGALORE AND ORS.
|
October 28, 2015 |
|
MAHABOOB BI Vs. SHARFUNNISA AND ORS.
|
August 14, 2015 |
|
MAHABOOBSAB Vs. NABISAB AND ORS.
|
November 20, 2015 |
|
MAHADESH N. Vs. THE MANAGER, NEW INDIA INSURANCE CO. LTD. AND ORS.
|
August 3, 2015 |
|
MAHADEV Vs. MAHADEV AND ORS.
|
July 6, 2015 |
|
MAHADEV Vs. GEETA AND ORS.
|
August 10, 2015 |
|
MAHADEV AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 8, 2015 |
|
MAHADEV RAMACHANDA BASME Vs. DIVISIONAL CONTROLLER, NWKRTC
|
August 3, 2015 |
|
MAHADEV SHIVABASAPPA PADADALLI Vs. KUMARI SANJANA AND ORS.
|
August 3, 2015 |
|
MAHADEV VISHNU GHORPADE Vs. PRIYA AND ORS.
|
November 23, 2015 |
|
MAHADEVA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
MAHADEVA AND ORS. Vs. MAHADEVAIAH AND ORS.
|
November 24, 2015 |
|
MAHADEVA DESHI AND ORS. Vs. CHOLAMANDALA M.S. GENERAL INSU. CO. LTD. AND ORS.
|
December 11, 2015 |
|
MAHADEVA SETTY AND ORS. Vs. THE STATE OF KARNATAKA
|
March 23, 2015 |
|
MAHADEVAGOUDA PATIL AND ORS. Vs. BASAVANAGOUDA AND ORS.
|
July 23, 2015 |
|
MAHADEVAIAH Vs. RUDRAPPA AND ORS.
|
August 17, 2015 |
|
MAHADEVAIAH AND ORS. Vs. THE STATE OF KARNATAKA
|
March 27, 2015 |
|
MAHADEVAIAH AND ORS. Vs. T.B. NAGARAJU AND ORS.
|
January 6, 2015 |
|
MAHADEVAMMA Vs. N VISHWANATHA; MANAGER,
BHARTI AXA GEN INS CO LTD ; MANI MEGHALA P K
|
December 15, 2015 |
|
MAHADEVAMMA AND ORS. Vs. THAYAMMA AND ORS.
|
February 9, 2015 |
|
MAHADEVAMMA AND ORS. Vs. NAGENDRA AND ORS.
|
February 12, 2015 |
|
MAHADEVAMMA AND ORS. Vs. NEELAMMA AND ORS.
|
January 8, 2015 |
|
MAHADEVAPPA Vs. STATE; MAHANANDA
|
July 21, 2015 |
|
MAHADEVAPPA Vs. CHIEF SECRETARY
|
March 23, 2015 |
|
MAHADEVAPPA AND ORS. Vs. UDAY KUMAR AND ORS.
|
November 24, 2015 |
|
MAHADEVI Vs. NAGARAJ
|
August 27, 2015 |
|
MAHAJANA EDUCATION SOCIETY Vs. STATE OF KARNATAKA AND ORS
|
November 20, 2015 |
|
MAHALAKSHMI AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
January 4, 2015 |
|
MAHALINGAIAH Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
|
August 27, 2015 |
|
MAHALINGAPPA Vs. THE STATE OF KARNATAKA
|
April 29, 2015 |
|
MAHALINGAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
September 11, 2015 |
|
MAHALINGAPPA AND ORS. Vs. SHIVAGANGAMMA AND ORS.
|
September 10, 2015 |
|
MAHALINGAPPA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP
|
September 7, 2015 |
|
MAHANTESH Vs. ANUPAMA
|
April 10, 2015 |
|
MAHANTESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 3, 2015 |
|
MAHANTESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 17, 2015 |
|
MAHANTESH GOUDAPPA WALI Vs. LAXMI
|
January 20, 2015 |
|
MAHANTESH S/O IRANNA SHINDE; BRANCH MANAGER Vs. RAGHAVENDRA; ORIENTAL INSURANCE CO LTD ; MAHANTESH
|
July 13, 2015 |
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MAHANTESH SHIVAPPA ABBAI AND ORS. Vs. DUNDAWWA AND ORS.
|
January 28, 2015 |
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MAHAVEER CHAND Vs. B.G. SATHYENDRANATH AND ORS.
|
November 16, 2015 |
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MAHAVEER CHAND AND ORS. Vs. VISHWANTH REDDY AND ORS.
|
June 4, 2015 |
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MAHAVEER ELECTRO MECH (P) LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS.
|
March 3, 2015 |
|
MAHAVIR PARISHAPPA KHEMALAPURE Vs. GURASIDDAPPA MALLAPPA KILILI AND ORS.
|
January 20, 2015 |
|
MAHENDRA B JAIN Vs. NETHAJI RAO; SURESH; BRANCH MANAGER
|
October 20, 2015 |
|
MAHESH Vs. ANITA MALLIKARJUNA ANGADI
|
January 2, 2015 |
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MAHESH Vs. THE STATE OF KARNATAKA
|
December 3, 2015 |
|
MAHESH K. Vs. THE UNION GOVERNMENT AND ORS.
|
June 26, 2015 |
|
MAHESH KUMAR V. Vs. M. NANDINI
|
March 10, 2015 |
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MAHESH PATIL Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY GULBARGA AND ORS.
|
January 27, 2015 |
|
MAHESHA Vs. RADHAVENDRA KHARVI AND ORS.
|
April 10, 2015 |
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MAHESHWARAPPA AND ORS. Vs. RUDRAMMA AND ORS.
|
November 25, 2015 |
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MAHESHWARI FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
January 19, 2015 |
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MAHESWARI Vs. R B MAHADEVASWAMY
|
December 11, 2015 |
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MAHIBOOB Vs. THE STATE OF KARNATAKA
|
February 12, 2015 |
|
MAHILA SAMAJA Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATIVE AND ORS.
|
November 19, 2015 |
|
MAHIMA S. Vs. CHAIRMAN AND ORS.
|
July 24, 2015 |
|
MAILARAPPA Vs. NEELAVVA
|
May 3, 2015 |
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MAINA SHETTY Vs. THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
August 14, 2015 |
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MAINODDIN Vs. MOHENDER SINGH AND ORS.
|
July 9, 2015 |
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MAISTRY THIMMAIACHAR CHOULTRY TRUST AND ORS. Vs. C. CHANNA KRISHNA AND ORS.
|
April 17, 2015 |
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MAKABUL Vs. VIRAKTAMATH CHIKKERUR
|
January 2, 2015 |
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MAKBUL SULTAN MULLA Vs. THE PRL. SECRETARY TO THE GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT AND ORS.
|
November 25, 2015 |
|
MAKTUMSAB Vs. RUDRAPPA AMRUTAPPA NAVALGUND AND ORS.
|
April 9, 2015 |
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MAKUBUL Vs. THE DEPUTY COMMISSIONER OF BELAGAVI AND ORS.
|
September 14, 2015 |
|
MALA ALIAS MALAWWA Vs. IRAPPA
|
June 4, 2015 |
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MALA AND ORS. Vs. THE STATE OF KARNATAKA
|
December 15, 2015 |
|
MALAN GANPAT GURAV Vs. ANNAPURNA ARUN SAMBREKAR
|
December 15, 2015 |
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MALAPPA Vs. THE RETURNING OFFICER, CHIKKABALLAPUR DISTRICT AND ORS.
|
September 3, 2015 |
|
MALATESH AND ORS. Vs. SHIVAYOGEPPA AND ORS.
|
September 2, 2015 |
|
MALATHI BAI Vs. THE SECRETARY TO GOVERNMENT OF KARNATAKA (PRIMARY AND SECONDARY EDUCATION DEPT.) AND ORS.
|
March 24, 2015 |
|
MALATHI PRAKASH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
February 16, 2015 |
|
MALESHAPPA Vs. LAXMI TRADING FINANCE AND ORS.
|
January 30, 2015 |
|
MALHAR RAO Vs. KISHAN RAO
|
September 29, 2015 |
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MALIND PROPERTIES PVT. LTD. AND ORS. Vs. MURUGAYAH KANAPATHY AND ORS.
|
August 20, 2015 |
|
MALLAMMA AND ORS. Vs. NAGAMMA
|
September 21, 2015 |
|
MALLANNA Vs. THE STATE OF KARNATAKA AND ORS.
|
November 4, 2015 |
|
MALLAPPA Vs. THE STATE OF KARNATAKA
|
August 20, 2015 |
|
MALLAPPA Vs. UNION OF INDIA
|
December 11, 2015 |
|
MALLAPPA Vs. THE ASSISTANT COMMISSIONER, BAGALKOT SUB-DIVISION AND ORS.
|
November 24, 2015 |
|
MALLAPPA Vs. SRIPATI AND ORS.
|
January 27, 2015 |
|
MALLAPPA ADIVEPPA TAMBRAGUNDI AND ORS. Vs. NEELAVVA AND ORS.
|
September 22, 2015 |
|
MALLAPPA AND ORS. Vs. RUKMAWWA AND ORS.
|
February 19, 2015 |
|
MALLAPPA AND ORS. Vs. VENKATESH AND ORS.
|
April 9, 2015 |
|
MALLAPPA AND ORS. Vs. NINGAPPA
|
March 20, 2015 |
|
MALLAVVA AND ORS. Vs. COMMISSIONER, KARNATAKA ELECTION COMMISSION AND ORS.
|
July 16, 2015 |
|
MALLAVVA AND ORS. Vs. COMMISSIONER, KARNATAKA ELECTION COMMISSION AND ORS.
|
November 30, 2015 |
|
MALLAYYA Vs. STATE
|
January 14, 2015 |
|
MALLESH Vs. STATE OF KARNATAKA
|
October 29, 2015 |
|
MALLESH GOWDA Vs. RAMACHANDRA G
|
November 18, 2015 |
|
MALLESHAIAH Vs. STATE OF KARNATAKA
|
November 2, 2015 |
|
MALLESHAPPA Vs. SRI KUMAR
|
February 27, 2015 |
|
MALLESHWAR SIKSHANA TRUST AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 7, 2015 |
|
MALLIGE MEDICAL CENTRE P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 19, 2015 |
|
MALLIKARJUN Vs. STATE OF KARNATAKA
|
January 23, 2015 |
|
MALLIKARJUN Vs. SHIVAPPA
|
February 25, 2015 |
|
MALLIKARJUN Vs. SARITA AND ORS.
|
March 19, 2015 |
|
MALLIKARJUN Vs. NAZHAT SHAHEEN AND ORS.
|
November 7, 2015 |
|
MALLIKARJUN Vs. THE STATE OF KARNATAKA
|
November 4, 2015 |
|
MALLIKARJUN Vs. THE STATE OF KARNATAKA
|
January 12, 2015 |
|
MALLIKARJUN AND ORS. Vs. STATE OF KARNATAKA
|
June 2, 2015 |
|
MALLIKARJUN BASANGOUDA PATIL Vs. GANGAWA SHANKARGOUDA PATIL AND ORS.
|
August 14, 2015 |
|
MALLIKARJUN ISHWARAPPA UTAGI AND ORS. Vs. APPASAHEB LAXMAN GADENNAVAR
|
February 20, 2015 |
|
MALLIKARJUNA Vs. RAVEESHA AND ORS.
|
August 3, 2015 |
|
MALLIKARJUNA Vs. STATE
|
March 11, 2015 |
|
MALLIKARJUNAIAH HIRE MATTA Vs. LOGIPRO SOFTWARE PRIVATE LIMITED AND ORS.
|
June 1, 2015 |
|
MALLIKARJUNGOUDA AND ORS. Vs. BASAVARAJ MALAKARJAPPA KURI AND ORS.
|
December 2, 2015 |
|
MALLU Vs. STATE OF KARNATAKA
|
March 5, 2015 |
|
MALTHESH Vs. RANGANAYAKALU
|
June 15, 2015 |
|
MAMATHA K.R. AND ORS. Vs. K. SHIVAMURTHY AND ORS.
|
September 1, 2015 |
|
MANAGER - LEGAL, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHAGWATI BOLIA AND ORS.
|
January 16, 2015 |
|
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. THIMANNA @ THIPPANNA
|
January 13, 2015 |
|
MANAGER-LEGAL Vs. JABANATH AND ORS.
|
April 16, 2015 |
|
MANAGING DIRECTOR Vs. JAGANNATH
|
December 15, 2015 |
|
MANAGING DIRECTOR Vs. BHUVANESHWARI
|
March 25, 2015 |
|
MANAGING DIRECTOR B M T C , K H ROAD Vs. ARCHANA M; NARAYANAPPA N Y
|
August 11, 2015 |
|
MANAGING DIRECTOR, B M T C Vs. SEETHA DEVI AND OTHERS
|
December 16, 2015 |
|
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. JAYALAKSHMI AND ORS.
|
March 7, 2015 |
|
MANAPPA AND ORS. Vs. THE KRISHNA BHAGYA JALA NIGAM LIMITED AND ORS.
|
February 25, 2015 |
|
MANAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
MANGALA AND ORS. Vs. VIJAYASHANKAR P.B. AND ORS.
|
September 2, 2015 |
|
MANGALA GOWRI; SACHIDANANDANAGAR-GIRINAGAR; SHALINI V PRABHU Vs. VISHWABHARATHI HOUSE BUILDING
|
March 9, 2015 |
|
MANGALAMMA AND ORS. Vs. RAMESH AND ORS.
|
September 3, 2015 |
|
MANGALAMMA AND ORS. Vs. G.D. MAHESH AND ORS.
|
February 24, 2015 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., MANGALORE
|
January 29, 2015 |
|
MANGAMMA Vs. N RAMAIAH
|
March 17, 2015 |
|
MANIK RAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
|
April 10, 2015 |
|
MANIKANDAN R. Vs. STATE
|
August 6, 2015 |
|
MANIKANTA Vs. STATE
|
January 21, 2015 |
|
MANILAL MADHAVJI AND SONS Vs. S. SHIVASHANKAR AND ORS.
|
February 19, 2015 |
|
MANIPAL MEDIA NETWORK LIMITED Vs. STATE OF KARNATAKA
|
November 25, 2015 |
|
MANIPAL UNIVERSITY Vs. S.K. DOGRA AND ORS.
|
November 3, 2015 |
|
MANISH M. GUTHEDAR Vs. DEEPA S.
|
April 3, 2015 |
|
MANISHA, OIL ENTERPRISES Vs. STATE BANK OF INDIA, CHITRADURGA BRANCH
|
August 21, 2015 |
|
MANJAMMA Vs. SUVARNA S. RAO
|
March 10, 2015 |
|
MANJAPPA Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
January 30, 2015 |
|
MANJAPPA AND ORS. Vs. K.R. SHESHAPPA
|
February 24, 2015 |
|
MANJEGOWDA Vs. C.T. NAGESH AND ORS.
|
June 3, 2015 |
|
MANJEGOWDA Vs. STATE OF KARNATAKA
|
March 11, 2015 |
|
MANJU Vs. SRIRAM
|
September 2, 2015 |
|
MANJU Vs. STATE OF KARNATAKA
|
April 24, 2015 |
|
MANJU BHANDARY AND ORS. Vs. MAHADEVA B. HALAPPANAVAR AND ORS.
|
January 21, 2015 |
|
MANJULA Vs. FAKKIRAPPA
|
June 22, 2015 |
|
MANJULA Vs. STATE OF KARNATAKA AND ORS.
|
August 27, 2015 |
|
MANJULA Vs. FAKKIRAPPA
|
July 22, 2015 |
|
MANJULA Vs. C JAYANNA S/O CHANNABASAPPA
|
July 7, 2015 |
|
MANJULA Vs. M.R. JAYALAKSHMI
|
July 27, 2015 |
|
MANJULA AND ORS. Vs. MAHADEV AND ORS.
|
September 11, 2015 |
|
MANJULA SHETTY Vs. C.G. ANANDA RAO
|
April 9, 2015 |
|
MANJULA SURESH MEHTA Vs. SOMAVAMSHA SAHASRAJUNA
|
June 2, 2015 |
|
MANJULA W/O KRISHNA Vs. STATE OF KARNATAKA
|
January 5, 2015 |
|
MANJUNATH Vs. THE STATE
|
January 14, 2015 |
|
MANJUNATH Vs. STATE OF KARNATAKA
|
January 13, 2015 |
|
MANJUNATH Vs. STATE OF KARNATAKA
|
July 1, 2015 |
|
MANJUNATH Vs. STATE OF KARNATAKA
|
June 2, 2015 |
|
MANJUNATH Vs. ZAPEER K. FANIBAND AND ORS.
|
July 10, 2015 |
|
MANJUNATHA Vs. STATE OF KARNATAKA
|
September 26, 2015 |
|
MANJUNATHA AND ORS. Vs. STATE OF KARNATAKA
|
November 23, 2015 |
|
MANJUNATHA J. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 27, 2015 |
|
MANJUNATHA M. Vs. STATE OF KARNATAKA
|
March 9, 2015 |
|
MANJUNATHA N. Vs. BHARATI AXA GENERAL INSURANCE CO. LTD. AND ORS.
|
September 8, 2015 |
|
MANJUNATHA REDDY A Vs. MOHAMMED GHOUSE N BASCO
|
April 10, 2015 |
|
MANOHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 29, 2015 |
|
MANOHAR AND ORS. Vs. RAJU AND ORS.
|
September 3, 2015 |
|
MANOHAR BHIMROA BAMANE Vs. LAXMAN OMANI BAMANE AND ORS.
|
November 19, 2015 |
|
MANOHAR DAYARAM CHATLANI AND ORS. Vs. PARVATHAMMA AND ORS.
|
November 27, 2015 |
|
MANOHAR VASUDEV PANGAM AND ORS. Vs. JEENDATTA AND ORS.
|
September 2, 2015 |
|
MANOJ ASHOK KARIGAR Vs. SIDDAPPA RAMAPPA LOLASURE AND ORS.
|
November 16, 2015 |
|
MANOJ KULAL Vs. STATE OF KARNATAKA AND ORS.
|
April 27, 2015 |
|
MANOJ KUMAR AND ORS. Vs. JERIL SEBASTIAN AND ORS.
|
September 22, 2015 |
|
MANOJ KUMAR S S/O A G SURESH Vs. STATE OF KARNATAKA
|
June 3, 2015 |
|
MANOJ KUMAR THAKUR Vs. STATE OF KARNATAKA AND ORS.
|
October 1, 2015 |
|
MANSOOR ALI Vs. THE STATE AND ORS.
|
December 1, 2015 |
|
MANTRI CASTLES PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 13, 2015 |
|
MANTRI CASTLES PRIVATE LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
June 1, 2015 |
|
MANUNATESWARA STONE CRUSHER AND ORS. Vs. THE DEPUTY COMMISSIONER, KODAGU DISTRICT AND ORS.
|
August 12, 2015 |
|
MANYATA PROMOTERS PVT. LTD. Vs. UNION OF INDIA
|
August 17, 2015 |
|
MAQBOOL AND ORS. Vs. D. GOPALAN AND ORS.
|
June 19, 2015 |
|
MARADEPPA TIRAKAPPA MUCHATTI Vs. DEPUTY COMMISSIONER, HAVERI AND ORS.
|
June 23, 2015 |
|
MARAPPA Vs. STATE OF KARNATAKA
|
April 29, 2015 |
|
MARAPPA Vs. BANGALORE MAHANAGARA PALIKE AND ORS.
|
August 25, 2015 |
|
MARATHA MANDAL Vs. CHANDRAKANT BABURAO KADAM AND ORS.
|
November 17, 2015 |
|
MARCHAPPA Vs. THE STATE OF KARNATAKA
|
February 20, 2015 |
|
MAREGOWDA Vs. THE BRUHAT BENGALURU MAHANGARA PALIKE AND ORS.
|
April 15, 2015 |
|
MAREPPA Vs. THE STATE AND ORS.
|
March 27, 2015 |
|
MARGARET PEREIRA Vs. GERALD CASTELINO
|
August 4, 2015 |
|
MARIA LORAINE LYDIA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU
|
December 11, 2015 |
|
MARIYAMMA Vs. RAJAPPA
|
January 2, 2015 |
|
MARIYAMMA AND ORS. Vs. DISTINAPPA
|
July 9, 2015 |
|
MARS RECORDING PRIVATE LIMITED Vs. SAREGAMA INDIA LIMITED
|
January 20, 2015 |
|
MARTINA MALA Vs. STATE OF KARNATAKA
|
June 1, 2015 |
|
MARULARADHYA Vs. STATE
|
June 9, 2015 |
|
MARUTI Vs. THE STATE OF KARNATAKA
|
January 5, 2015 |
|
MARUTI Vs. TIPPANNA SIDDAPPA DALAWAYI
|
October 14, 2015 |
|
MARUTI Vs. LAXMIBAI AND ORS.
|
January 22, 2015 |
|
MARUTIRAO HOSMANI Vs. SURESH
|
November 7, 2015 |
|
MARY MATHEW Vs. STATE OF KARNATAKA
|
December 15, 2015 |
|
MARY MONTHERO; LORENCE HILLARY MONTHEIRO; ANTHONY MONTHEIRO Vs. STATE OF KARNATAKA
|
January 20, 2015 |
|
MASAVALLI RAMAPPA AND ORS. Vs. ABDUL GAFFOR SAB AND ORS.
|
February 5, 2015 |
|
MASJID-E-HASHMIYA WAKF INSTITUTION Vs. THE REGIONAL COMMISSIONER AND ORS.
|
June 1, 2015 |
|
MASTER A SATHYA MURTHY Vs. PUTTA MADU
|
June 15, 2015 |
|
MASTER NIKHIL Vs. R. DIVAKAR AND ORS.
|
January 7, 2015 |
|
MASTER SURYASIMHA BHAT G.M. AND ORS. Vs. G. MD. AZAMATHULLA AND ORS.
|
February 18, 2015 |
|
MASTER WINSTER @ WINSTER Vs. MANAGER,
ICICI LOMBARD GENERAL
INSURANCE CO LTD; NANCY CORREYA
|
September 8, 2015 |
|
MASTHAN Vs. KARNATAKA GOVERNMENT INSURANCE DEPARTMENT OFFICE
|
June 3, 2015 |
|
MATEEN AHMED Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
December 7, 2015 |
|
MAX HEALTHSCRIBE LTD. Vs. INCOME-TAX OFFICER
|
January 23, 2015 |
|
MAXIM PETER PINTO Vs. KEVIN OSCAR DSOUZA
|
August 27, 2015 |
|
MAYA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2015 |
|
MAYA APPLIANCES PVT. LTD. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 15, 2015 |
|
MAYA D. BHAT Vs. H.P. RATHNA
|
October 28, 2015 |
|
MAYAMMA Vs. HEMANTH KUMAR AND ORS.
|
February 16, 2015 |
|
MAYAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
October 29, 2015 |
|
MAYURA Vs. STATE AND ORS.
|
June 9, 2015 |
|
MAZAGON DOCK LTD. Vs. THE REGIONAL DIRECTOR, E.S.I. CORPORATION AND ORS.
|
August 6, 2015 |
|
MAZHAR PASHA Vs. BRANCH MANAGING DIRECTOR, BMTC AND ORS.
|
September 23, 2015 |
|
MCCREADE SOFTWARE Vs. SRINIVAS K; NATIONAL INSURANCE CO LTD
|
September 9, 2015 |
|
MEENA Vs. JIJABAI
|
March 25, 2015 |
|
MEENAKSHAMMA Vs. K KRISHNA
|
June 9, 2015 |
|
MEENAKSHI Vs. MARUTI
|
April 22, 2015 |
|
MEENAKSHI BASAVRAJ KADAGANCHI Vs. BASAVARAJ SHARANAPPA KADAGANCHI
|
September 29, 2015 |
|
MEER MOHIDDIN AND ORS. Vs. HANUMANTH GOUDA AND ORS.
|
April 24, 2015 |
|
MEGHA Vs. VIJAYEENDRA @ VIJENDRA; BRANCH MANAGER
ROYAL SUNDARAM ALLIANCE INSURANCE CO, LTD
|
November 20, 2015 |
|
MEGHARAJ AND ORS. Vs. SAKARBAI AND ORS.
|
January 27, 2015 |
|
MEHABOOBKHADRI Vs. ABDULRASHID
|
February 5, 2015 |
|
MEHBOOB BAGALKOTE @ BABA Vs. STATE OF KARNATAKA
|
December 10, 2015 |
|
MEHBOOBSAB Vs. MAHESH AND ORS.
|
November 23, 2015 |
|
MEHRA COLLEGE OF EDUCATION & OTHERS Vs. STATE OF KARNATAKA & OTHERS
|
December 1, 2015 |
|
MICO EMPLOYEES ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.
|
February 16, 2015 |
|
MINI GOPALAKRISHNAN AND ORS. Vs. N.P. RAVISH AND ORS.
|
November 26, 2015 |
|
MIR ARIF ALI Vs. STATE OF KARNATAKA
|
July 21, 2015 |
|
MIR MOHAMMAD ALI Vs. MEER MOHAMMAD ZUHER ALI AND ORS.
|
March 24, 2015 |
|
MOAHMMED Vs. MALLAYYA AND ORS.
|
February 26, 2015 |
|
MOGALAPPA S/O SAYAPPA SAKRAF Vs. STATE OF KARNATAKA
|
October 1, 2015 |
|
MOHABOOB PASHA Vs. ANTHONY RAJ C. AND ORS.
|
November 24, 2015 |
|
MOHAMED ILYAS Vs. P. PRAKASH AND ORS.
|
November 30, 2015 |
|
MOHAMMAD GOUSE Vs. FATTU A. MULLA AND ORS.
|
September 22, 2015 |
|
MOHAMMAD MANAR Vs. THE STATE
|
October 5, 2015 |
|
MOHAMMAD RAFIQ IMAMSAB DHARWAD Vs. THE MANAGEMENT OF NWKRTC
|
June 2, 2015 |
|
MOHAMMAD SHARIF Vs. THE STATE OF KARNATAKA, THROUGH NIPPANI POLICE STA
|
July 17, 2015 |
|
MOHAMMADSAB AND ORS. Vs. STATE OF KARNATAKA
|
April 22, 2015 |
|
MOHAMMED Vs. ICICI LOMABRD GEN. INS. CO. LTD.
|
September 1, 2015 |
|
MOHAMMED ABDULLA SIDDIQUI AND ORS. Vs. THE DEPUTY COMMISSIONER, RAICHUR AND ORS.
|
September 28, 2015 |
|
MOHAMMED ASADULLA Vs. G. KASHINATH
|
September 9, 2015 |
|
MOHAMMED FISAL @ FISAL S/O JJAMAD MOHIDDIN Vs. STATE OF KARNATAKA
|
November 26, 2015 |
|
MOHAMMED GALIB PASHA Vs. AKTHAR PARVEEN
|
March 3, 2015 |
|
MOHAMMED GOUSE KHURESHI Vs. STATE OF KARNATAKA
|
April 23, 2015 |
|
MOHAMMED HUSSAIN Vs. RAMAKRISHNA AND ORS.
|
January 19, 2015 |
|
MOHAMMED IBRAHIM Vs. SHEERAZ BANU
|
January 5, 2015 |
|
MOHAMMED IBRAHIM AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
July 3, 2015 |
|
MOHAMMED IQBAL Vs. THE KARNATAKA WAKF BOARD AND ORS.
|
November 25, 2015 |
|
MOHAMMED IQBAL AHMED Vs. JABEEN BEGUM AND ORS.
|
March 17, 2015 |
|
MOHAMMED JAFFER KHAN Vs. THE STATE OF KARNATAKA AND ORS.
|
July 9, 2015 |
|
MOHAMMED KHALANDAR PASHA Vs. UNITED INDIA INSURANCE CO LTD
|
October 9, 2015 |
|
MOHAMMED MOOSA Vs. MOHAMMED IBRAHIM
|
September 30, 2015 |
|
MOHAMMED MUSHTAQ AHMAD AND ORS. Vs. STATE BY KENGERI POLICE STATION AND ORS.
|
May 7, 2015 |
|
MOHAMMED NASEERUDDIN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
December 1, 2015 |
|
MOHAMMED RAFEEQ Vs. STATE OF KARNATAKA
|
September 10, 2015 |
|
MOHAMMED RAFI Vs. STATE OF KARNATAKA
|
March 10, 2015 |
|
MOHAMMED RAFI Vs. STATE OF KARNATAKA
|
December 18, 2015 |
|
MOHAMMED TASNIM Vs. STATE OF KARNATAKA AND ORS.
|
July 7, 2015 |
|
MOHAMMED UMAR Vs. PATTAN PANCHAYAT, HALIYAL
|
February 18, 2015 |
|
MOHAN Vs. THE ORIENTAL INSURANCE CO. LTD.
|
January 16, 2015 |
|
MOHAN KUMAR C. Vs. ASHA
|
March 18, 2015 |
|
MOHANCHANDRA Vs. SHWETHA
|
October 9, 2015 |
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MOHANRAO MADHAVRAO SORATUR Vs. MANGALA
|
May 11, 2015 |
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MOHASIN FAIZUR RAHAMAN SAHEB Vs. ZAMILABI
|
January 13, 2015 |
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MOHD HAJI Vs. STATE OF KARNATAKA
|
June 3, 2015 |
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MOHD ZAKIR HUSSAIN Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED
|
November 17, 2015 |
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MOINUDDIN Vs. DEPUTY COMMISSIONER, BELAGAVI AND ORS.
|
September 30, 2015 |
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MOINUDDIN GHALIB AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
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MOOGANNA AND OTHERS Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD. AND ANOTHER
|
October 13, 2015 |
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MOOKAMBIKA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
September 4, 2015 |
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MOOLA INVESTMENTS Vs. STATE OF KARNATAKA
|
February 9, 2015 |
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MOULALI Vs. THE STATE OF KARNATAKA
|
April 9, 2015 |
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MOULALI AND ORS. Vs. THE STATE OF KARNATAKA
|
November 18, 2015 |
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MOULASAB HAZARAT DODDAMANI Vs. DEPUTY DIRECTOR AND DEPUTY LABOUR COMMISSIONER AND ORS.
|
January 21, 2015 |
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MOUNESH Vs. MUNNA AND ORS.
|
July 16, 2015 |
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MR. JOSEPH KEVIN SHAY Vs. STATE OF KARNATAKA
|
October 15, 2015 |
|
MR.RAVINDRANATHA BAJPE Vs. MANGALORE SPEAIL ECONOMIC ZONE LTD
|
September 28, 2015 |
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MUDDORU RAJAPPA TIPANNA Vs. STATE OF KARNATAKA
|
March 26, 2015 |
|
MUDDU MADHAIAH Vs. MOHAMMED ATIQ AND ORS.
|
April 29, 2015 |
|
MUDDU RANGAIAH Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
June 23, 2015 |
|
MUEEN PASHA AND ORS. Vs. PRIYA SARGUNAM
|
August 12, 2015 |
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MUGUTSAB AND ORS. Vs. KHANSAB
|
January 2, 2015 |
|
MUKUND VISHWANATH KAMATH Vs. VASUDHA
|
February 26, 2015 |
|
MUMTAZUNNISA W/O T ABDUL RAKEEB Vs. G R RAMESH; VIJAYALAKSHMI; KRISHNAMURTHY
|
August 24, 2015 |
|
MUNI RAJAPPA Vs. ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
|
June 18, 2015 |
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MUNI REDDY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 2, 2015 |
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MUNICHINNAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 22, 2015 |
|
MUNIKRISHNAPPA; KRISHNAPPA N; KRISHNAPPA B M; B M PILLAMUNISHAMI Vs. DEPUTY COMMISSIONER CHICKBALLAPUR DISTRICT; ASSISTANT COMMISSIONER CHICKBALLAPURA SUB-DIVISION; TAHSILDAR CHICKBALLAPURA TALUK; JAYARAM; S N VENKATESHAPPA; MUNIKEMPANNA; B M VENKATESHAPPA; STATE OF KARNATAKA
|
July 9, 2015 |
|
MUNIRAJA AND ORS. Vs. STATE OF KARNATAKA
|
April 27, 2015 |
|
MUNIRAJU Vs. T H RAVIKUMAR
|
June 30, 2015 |
|
MUNIRAJU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 18, 2015 |
|
MUNIRATHNA AND ORS. Vs. HARI K. AND ORS.
|
August 27, 2015 |
|
MUNISWAMY AND ORS. Vs. J. VIJAY KUMAR
|
July 20, 2015 |
|
MUNIVENKATA Vs. KAGGALLAIAH
|
April 9, 2015 |
|
MUNIYAMMA AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT AND ORS.
|
September 23, 2015 |
|
MUNIYAPPA Vs. NANJUNDA REDDY AND ORS.
|
March 9, 2015 |
|
MUNIYAPPA Vs. RAMAPPA AND ORS.
|
April 7, 2015 |
|
MUNIYAPPA SETTY Vs. STATE OF KARNATAKA
|
December 17, 2015 |
|
MUNJIRA Vs. BRANCH MANAGER
|
November 3, 2015 |
|
MURALI Vs. SHEELA S. BALLAL AND ORS.
|
January 30, 2015 |
|
MURALIDAR RAJU B.R. Vs. RAJASHEKARA RAJU AND ORS.
|
August 7, 2015 |
|
MURALIDHAR .R Vs. LEELA PRABHAKAR RAO
|
May 14, 2015 |
|
MURARILAL AGARWAL Vs. DEPUTY COMMISSIONER, BELLARY DISTRICT AND ORS.
|
November 2, 2015 |
|
MURTHAIAH Vs. M. YESHODHAMMA
|
October 30, 2015 |
|
MURTHUJA KURESHI Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
|
February 16, 2015 |
|
MURTHY Vs. L R RENU BAPTISH
|
June 18, 2015 |
|
MURTHY AND ORS. Vs. THE DEPUTY COMMISSIONER BELLARY AND ORS.
|
January 31, 2015 |
|
MURTUZAKHAN AND ORS. Vs. KSRTC AND ORS.
|
March 31, 2015 |
|
MURUGHA MUTT CHITRADURGA AND ORS. Vs. SHREE SHREE SHIVAPRAKASH SWAMIYAR AND ORS.
|
February 19, 2015 |
|
MUSTAFA KHAWAJASAB AND ORS. Vs. MAHIBOOBSAB HASANSAB RUGI AND ORS.
|
November 23, 2015 |
|
MUSTAQ Vs. SAYYADAHMEDALI
|
December 10, 2015 |
|
MUTHAIAH AND ORS. Vs. VENKATESH AND ORS.
|
February 11, 2015 |
|
MUTHAPPA Vs. DIVISIONAL CONTROLLER, BAGALKOT AND ANOTHER
|
December 2, 2015 |
|
MUTHAPPA N. AKUR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 3, 2015 |
|
MUTHAVVA P. Vs. LAND TRIBUNAL AND ORS.
|
November 13, 2015 |
|
MUTTAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 13, 2015 |
|
MUTTAPPA Vs. THE STATE OF KARNATAKA
|
January 31, 2015 |
|
MUTTEGOWDA. B.N. AND ORS. Vs. N. SHIVAKUMAR AND ORS.
|
April 30, 2015 |
|
MYSORE CONSTRUCTION COMPANY Vs. BRINDAVAN HYDRO-POWER PRIVATE LIMITED
|
March 26, 2015 |
|
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. H.S. SIDDEGOWDA AND ORS.
|
February 3, 2015 |
|
MYSORE URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. HONNE GOWDA AND ORS.
|
April 8, 2015 |
|
N C SEETHALAKSHMI Vs. JAYALAKSHMI
|
August 18, 2015 |
|
N LAKSHMANA REDDY Vs. K MUNI REDDY
|
June 1, 2015 |
|
N PRAKASH KARANTH & OTHERS Vs. N RAMADAS BHAT & OTHERS
|
December 1, 2015 |
|
N R KANNAN Vs. STATE OF KARNATAKA
|
March 26, 2015 |
|
N RUKMINI MURTHY Vs. JAIN HOUSING AND CONSTRUCTION LTD
|
March 2, 2015 |
|
N SAMPATH Vs. MUTHU METAL INDUSTRIES
|
June 26, 2015 |
|
N SRIDHAR RAO Vs. BRICKS ARYKA INDIA PVT LTD ; NEW INDIA ASSURANCE CO LTD
|
September 18, 2015 |
|
N. ASHOK REDDY Vs. ANITHA N. AND ORS.
|
July 23, 2015 |
|
N. BASAVARAJ Vs. T. HARIPRIYA AND ORS.
|
March 25, 2015 |
|
N. BHASKARA Vs. B.V. PURUSHOTHAMA
|
November 23, 2015 |
|
N. BHEEMA REDDY Vs. THE MANAGING DIRECTOR, KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED AND ORS.
|
June 11, 2015 |
|
N. CHANDRASHEKAR REDDY Vs. GORLAPPA AND ORS.
|
December 15, 2015 |
|
N. CHANDRASHEKAR REDDY Vs. CHIKKALAKKAPPA AND ORS.
|
December 17, 2015 |
|
N. DASHARATH WADI Vs. THE MANAGING DIRECTOR, KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPORATION LIMITED
|
March 11, 2015 |
|
N. GOVINDARAJU Vs. INCOME TAX OFFICER, WARD 8(2) AND ORS.
|
July 1, 2015 |
|
N. KRISHNOJI RAO Vs. THE MANAGING DIRECTOR, HOPCOMS
|
August 26, 2015 |
|
N. MAHADEVA AND ORS. Vs. P. DEVAIAH AND ORS.
|
October 30, 2015 |
|
N. MANJUNATH Vs. C. VIMALAKSHI
|
March 31, 2015 |
|
N. MANJUNATH Vs. K.V. NAVEEN KUMAR
|
May 21, 2015 |
|
N. NAGARATHNA Vs. COMMISIONER, CITY MUNICIPAL COUNCIL
|
December 17, 2015 |
|
N. NANJAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
June 26, 2015 |
|
N. NARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
November 24, 2015 |
|
N. PRATHIMA Vs. KARNATAKA REDDY JANA SANGH AND ORS.
|
August 6, 2015 |
|
N. RADHAKRISHNA Vs. THE COMMANDANT, AIR FORCE TECHNICAL COLLEGE AND ORS.
|
November 27, 2015 |
|
N. RAJSHEKAR REDDY Vs. LEASE PLAN FLEET MANAGEMENT INDIA PRIVATE LIMITED
|
January 8, 2015 |
|
N. RAMACHANDRA Vs. B.R. CHANDRASHEKAR
|
August 11, 2015 |
|
N. RENUKARAJ Vs. STATE BANK OF MYSORE, MALLESHWARAM BRANCH AND ORS.
|
August 4, 2015 |
|
N. SATISH KUMAR Vs. D. GOWRAMMA AND ORS.
|
January 8, 2015 |
|
N. SHASHIKUMAR AND ORS. Vs. S. LEELAVATHI AND ORS.
|
March 6, 2015 |
|
N. SRIRAM AND ORS. Vs. ANANTHALAKSHMI SATHYAVATHI AND ORS.
|
June 2, 2015 |
|
N. SUMANGALA DEVI Vs. D. BASAVARAJAIAH AND ORS.
|
June 18, 2015 |
|
N. VEERAIAH Vs. STATE BANK OF MYSORE
|
March 31, 2015 |
|
N. VENUGOPAL KRISHNA Vs. STATE OF KARNATAKA AND ORS.
|
January 7, 2015 |
|
N. VIJAYA LAKSHMI Vs. HONNALI LINGAPPA
|
October 29, 2015 |
|
N.B. SOMASHEKARA SHETTY Vs. THE STATE OF KARNATAKA
|
June 16, 2015 |
|
N.D. BABBAJETTY AND ORS. Vs. SATHYANARAYANA JETTY AND ORS.
|
April 6, 2015 |
|
N.F. DYAVANAGOUDAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 9, 2015 |
|
N.G. HIRIYANNA Vs. LAKSHMAMMA AND ORS.
|
July 1, 2015 |
|
N.G. LAKSHMAMMA AND ORS. Vs. FIROZ KHAN AND ORS.
|
June 18, 2015 |
|
N.G. NAGARATHNA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
October 15, 2015 |
|
N.G. SUBBARAYA SETTY Vs. CANARA BANK
|
January 7, 2015 |
|
N.H. SHIVAMURTHY AND ORS. Vs. MARK GOMEZ AND ORS.
|
July 30, 2015 |
|
N.L. JAHAGIRDAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 5, 2015 |
|
N.L. SOMASHEKARAIAH AND ORS. Vs. C. LAXMIDEVI
|
October 7, 2015 |
|
N.M. THREETHEGOWDA Vs. A. ABDUL REFEKH
|
November 2, 2015 |
|
N.P. SHYLAJA AND ORS. Vs. V. KESHAVAMURTHY AND ORS.
|
June 9, 2015 |
|
N.R. BHAT AND ORS. Vs. STATE
|
April 30, 2015 |
|
N.S. VIJAYAKUMAR Vs. THE MEDICAL OFFICER GENERAL HOSPITAL CHIKKANAYAKANAHALLI AND ORS.
|
October 30, 2015 |
|
N.T. APPAJIAIAH Vs. THE LAND TRIBUNAL, NELAMANGALA TALUK AND ORS.
|
April 29, 2015 |
|
NABISAB AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 24, 2015 |
|
NABISAB AND ORS. Vs. SHIVAPPA AND ORS.
|
December 11, 2015 |
|
NABISAB MAKTUMSAB CHAMANAMALIK Vs. STATE OF KARNATAKA
|
November 19, 2015 |
|
NAGA AND ORS. Vs. THE STATE OF KARNATAKA
|
February 18, 2015 |
|
NAGABHUSHANAS Vs. SHIMOGA INSTITUTE OF MEDICAL SCIENCES (SIMS) AND ORS.
|
June 10, 2015 |
|
NAGALINGASWAMY H.S. Vs. STATE OF KARNATAKA ORS.
|
February 27, 2015 |
|
NAGAMMA Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
February 12, 2015 |
|
NAGAMMA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
October 9, 2015 |
|
NAGAMMA Vs. THAMMAIAH P R
|
October 14, 2015 |
|
NAGAMMA AND ORS. Vs. RAMESH AND ORS.
|
January 8, 2015 |
|
NAGAMMA AND ORS. Vs. THE STATE OF KARNATAKA
|
June 29, 2015 |
|
NAGAMMA AND ORS. Vs. AMEER AHEMED AND ORS.
|
July 3, 2015 |
|
NAGAMMA AND ORS. Vs. DASE GOWDA AND ORS.
|
April 13, 2015 |
|
NAGAMMA AND ORS. Vs. BASAPPA
|
February 25, 2015 |
|
NAGAMMA KORAVAR Vs. RAZIYABEGUM AND ORS.
|
March 2, 2015 |
|
NAGANAGOUDA AND ORS. Vs. THE STATE OF KARNATAKA
|
November 4, 2015 |
|
NAGANNA AND ORS. Vs. THE SPL. LAND ACQUISITION OFFICER
|
February 18, 2015 |
|
NAGAPPA Vs. SAJAT ALI AND ORS.
|
July 17, 2015 |
|
NAGAPPA Vs. DANDINA MANCHAPPA
|
January 13, 2015 |
|
NAGAPPA Vs. NEELAVVA; YELALVVA; GOURAVVA
|
August 10, 2015 |
|
NAGAPPA AND ORS. Vs. ANNAPPA SEBI AND ORS.
|
March 26, 2015 |
|
NAGAPPA GOUDA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 9, 2015 |
|
NAGARAJ Vs. KIRAN
|
April 15, 2015 |
|
NAGARAJ Vs. STATE BANK OF HYDERABAD AND ORS.
|
April 28, 2015 |
|
NAGARAJ AND ORS. Vs. STATE
|
July 2, 2015 |
|
NAGARAJ RAO Vs. THE STATE OF KARNATAKA AND ORS.
|
June 30, 2015 |
|
NAGARAJ S. JOG Vs. STATE OF KARNATAKA AND ORS.
|
January 5, 2015 |
|
NAGARAJ S/O MALLAPPA HANGARAGI Vs. SHIVANAND S/O. DODDAFAKKIRAPPA MUDDIYAVAR
|
December 2, 2015 |
|
NAGARAJ SHETTY K V Vs. NEW INDIA ASSURANCE CO LTD
|
December 11, 2015 |
|
NAGARAJA Vs. THE DEPUTY COMMISSIONER AND ORS.
|
September 26, 2015 |
|
NAGARAJA Vs. JAYALAKSHMAMMA
|
January 16, 2015 |
|
NAGARAJA AND ORS. Vs. WOOLEN HANDLOOM WEAVERS PRODUCES CO-OPERATIVE SOCIETY
|
June 10, 2015 |
|
NAGARAJAPPA Vs. RAMESH
|
February 10, 2015 |
|
NAGARAJU AND ORS. Vs. STATE OF KARNATAKA
|
August 4, 2015 |
|
NAGARAJU AND ORS. Vs. THE MANAGING DIRECTOR K.S.R.T.C.
|
February 27, 2015 |
|
NAGARAJU AND ORS. Vs. THE STATE OF KARNATAKA
|
April 7, 2015 |
|
NAGARATHNA AND ORS. Vs. THE INDIAN BANK, KORAMANGALA BRANCH AND ORS.
|
February 24, 2015 |
|
NAGARATHNA; SUPRIYA; VISHWANATHA; NAGARJUNA Vs. R JAYANNA; CHIEF OFFICER; ORIENTAL INSURANCE CO LTD
|
July 10, 2015 |
|
NAGARATHNAMMA Vs. C.R. NAGENDRA
|
October 8, 2015 |
|
NAGARATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
October 31, 2015 |
|
NAGARATHNAMMA AND ORS. Vs. CENTRAL BANK OF INDIA, BANGALORE AND ORS.
|
August 6, 2015 |
|
NAGARATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR, BMTC
|
September 15, 2015 |
|
NAGARATNA AND ORS. Vs. HULKOTI ENGINEERS AND ORS.
|
August 27, 2015 |
|
NAGARATNABAI AND ORS. Vs. THE MANAGING DIRECTOR, DIVISIONAL OFFICE, KSRTC, CHIKABALLAPUR DIVISION AND ORS.
|
August 27, 2015 |
|
NAGARESHWAR DEVASTHAN TRUST Vs. IRANNA BASANNA KARIGOUDAR AND ORS.
|
August 14, 2015 |
|
NAGASHETTY AND ORS. Vs. BASAPPA DANOORU AND ORS.
|
October 13, 2015 |
|
NAGAVVA AND ORS. Vs. THE MANAGING DIRECTOR, AGRICULTURAL INSURANCE CORPORATION OF INDIA LIMITED AND ORS.
|
October 1, 2015 |
|
NAGAVVA AND ORS. Vs. THE STATE OF KARNATAKA
|
August 4, 2015 |
|
NAGAYYA CHANDRASHEKHAR KADADEVAR Vs. STATE OF KARNATAKA
|
August 10, 2015 |
|
NAGEGOWDA Vs. STATE OF KARNATAKA
|
July 24, 2015 |
|
NAGESH RAO R Vs. LAKSHMI DEVI T ; MANAGER, UNITED INDIA INSURANCE CO LTD
|
August 19, 2015 |
|
NAGOSA Vs. MAHABALESHWAR AND ORS.
|
August 20, 2015 |
|
NAGU AND ORS. Vs. GURUPAD AND ORS.
|
November 30, 2015 |
|
NALLA REDDY AND ORS. Vs. THE STATE OF KARNATAKA
|
June 23, 2015 |
|
NAMDEV Vs. THE DIVISIONAL CONTROLLER, NWKRTC AND ORS.
|
June 1, 2015 |
|
NANARAO Vs. PRAHALLAD AND ORS.
|
August 3, 2015 |
|
NANARAO AND ORS. Vs. ANNEPPA
|
February 19, 2015 |
|
NANDA B.Y. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 22, 2015 |
|
NANDAKUMAR Vs. NEETA
|
April 16, 2015 |
|
NANDEESH Vs. VANAJAKSHMAMMA AND ORS.
|
February 6, 2015 |
|
NANDESH KUMAR Vs. MAMATHA R.
|
February 20, 2015 |
|
NANDHINI V. Vs. THE DEAN CUM DIRECTOR, GOVERNMENT DENTAL COLLEGE & RESEARCH INSTITUTE AND ORS.
|
February 26, 2015 |
|
NANDI CONSTRUCTIONS Vs. THE STATE OF KARNATAKA
|
November 19, 2015 |
|
NANDI ENGINEERING Vs. STATE OF KARNATAKA
|
February 26, 2015 |
|
NANDI INFRASTRUCTURE CORRIDOR
ENTERPRISE LIMITED; NANDI ENGINEERING LIMITED; R SREE RAMULU REDDY & CO Vs. STATE OF KARNATAKA AND ORS
|
December 16, 2015 |
|
NANDISH L M Vs. STATE OF KARNATAKA
|
September 15, 2015 |
|
NANDISHWAR KUMBAR Vs. STATE OF KARNATAKA
|
April 15, 2015 |
|
NANDITA (GEETA) W/O DR K KURPANIDHI; NAVEEN Vs. K KRUPANIDHI S/O K BASAVARAJ
|
March 18, 2015 |
|
NANJAMMA Vs. MANJUNATH AND ORS.
|
January 13, 2015 |
|
NANJAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 12, 2015 |
|
NANJAMMA AND ORS. Vs. LAKSHMANA AND ORS.
|
July 22, 2015 |
|
NANJAMMA W/O KOOSAIAH AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 11, 2015 |
|
NANJAPPA Vs. KEMPAIAH AND ORS.
|
February 23, 2015 |
|
NANJUNDAPPA AND ORS. Vs. M. SREERAMAPPA AND ORS.
|
April 27, 2015 |
|
NANJUNDAPPA AND ORS. Vs. RUDRA AND ORS.
|
November 19, 2015 |
|
NANJUNDASWAMY AND ORS. Vs. VEKATASWAMAPPA AND ORS.
|
November 9, 2015 |
|
NANNIBU AND ORS. Vs. GUDUSAB AND ORS.
|
March 18, 2015 |
|
NARASAMMA Vs. NARASIMHAIAH AND ORS.
|
July 15, 2015 |
|
NARASAMMA AND ORS. Vs. SHAMSHUDEEN AND ORS.
|
September 29, 2015 |
|
NARASAMMA AND ORS. Vs. M.R. KASHINATH AND ORS.
|
August 26, 2015 |
|
NARASAMMA W/O HANUMANTHA Vs. DODDAMMA W/O BHEEMARAYA
|
March 18, 2015 |
|
NARASAPPA MALLANNA Vs. PRAVEENKUMAR SURYKANTH AND ORS.
|
August 3, 2015 |
|
NARASARAM Vs. S B NAGARATHNAMMA
|
March 2, 2015 |
|
NARASEGOWDA Vs. SHANKAR K. AND ORS.
|
July 22, 2015 |
|
NARASIMHA Vs. BANIBRATO SIKDAR AND ORS.
|
November 23, 2015 |
|
NARASIMHA MURTHY Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
February 3, 2015 |
|
NARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
March 18, 2015 |
|
NARASIMHAMURTHY K. AND ORS. Vs. QUALITY INDUSTRIES
|
September 7, 2015 |
|
NARASIMHAPPA Vs. H G RATHNAMMA
|
June 18, 2015 |
|
NARASOJI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
June 3, 2015 |
|
NARAYAN HANAMANT SATWIK AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
June 3, 2015 |
|
NARAYAN NANA GOPANE; DEVENDRA ISHWAR GOPANI Vs. STATE OF KARNATAKA
|
July 16, 2015 |
|
NARAYANA Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
November 27, 2015 |
|
NARAYANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 23, 2015 |
|
NARAYANA GURU Vs. THE COMMISSIONER OF INCOME TAX
|
July 14, 2015 |
|
NARAYANA POOJARY Vs. M S SHESHA
|
January 23, 2015 |
|
NARAYANA REDDY Vs. MANJUNATH AND ORS.
|
October 13, 2015 |
|
NARAYANAMMA Vs. THAMMAIAH AND ORS.
|
June 1, 2015 |
|
NARAYANAMMA Vs. MUNIKEMPAIAH
|
June 16, 2015 |
|
NARAYANAPPA Vs. VENKATESH AND ORS.
|
June 10, 2015 |
|
NARAYANASWAMY Vs. NARSIMHAPPA AND ORS.
|
September 11, 2015 |
|
NARAYANASWAMY @ NARAYANAPPA Vs. STATE OF KARNATAKA
|
March 13, 2015 |
|
NARAYANASWAMY AND ORS. Vs. RATHNAMMA AND ORS.
|
February 12, 2015 |
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NARAYANASWAMY M. Vs. SRI DEVARAJ URS ACADEMY OF HIGHER EDUCATION AND RESEARCH AND ORS.
|
September 30, 2015 |
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NARENDRA KUMAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
|
March 27, 2015 |
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NARENDRA P SHAH Vs. STATE OF KARNATAKA
|
November 18, 2015 |
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NARENDRA SHETTY Vs. SURENDRA SHETTY AND ORS.
|
February 12, 2015 |
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NAREPPA AND ORS. Vs. B.C. SUDHA AND ORS.
|
January 14, 2015 |
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NARESH AND ORS. Vs. AMRITLAL
|
December 17, 2015 |
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NARMADA AND ORS. Vs. KUSUMA BIRAPPA MALI AND ORS.
|
August 21, 2015 |
|
NARUN SRINIVAS Vs. G. NANDINI
|
August 13, 2015 |
|
NATARAJ Vs. K.T. BYRAPPA
|
January 9, 2015 |
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NATARAJ Vs. SUBBANNA M. AND ORS.
|
November 26, 2015 |
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NATARAJ K ALIAS NATARAJ Vs. RELIANCE GENERAL INSU CO LTD
|
April 23, 2015 |
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NATARAJA AND ORS. Vs. PADMA AND ORS.
|
January 27, 2015 |
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NATIONAL EDUCATION FOUNDATION Vs. THE STATE OF KARNATAKA AND ORS.
|
September 23, 2015 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M. BHANDARI METAL AND ALLOY AND ORS.
|
April 27, 2015 |
|
NATIONAL INSRUANCE CO. LTD. AND ORS. Vs. D. IMAMSAB AND ORS.
|
July 23, 2015 |
|
NATIONAL INSURANCE
COMPANY LIMITED Vs. MAREPPA; BHIMAWWA; BHIMAPPA
|
September 8, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. GOPAL SOMAPPA LAMANI
|
February 5, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. RUKMINI GOVIND BARAGULKAR
|
April 8, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MAHESHAPPA
|
June 15, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. MAHESH AND ORS.
|
September 15, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. C.K. SHAMANNA
|
August 19, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. BAGAWWA DUNDAPPA REDDY AND ORS.
|
September 30, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. SADANANDA
|
January 6, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. AYYANAGOUDA AND ORS.
|
July 2, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SANJEEV KUMAR AND ORS.
|
September 21, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. G. SWETHA AND ORS.
|
August 18, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SHILPA AND ORS.
|
August 13, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. MALASIDDAYYA
|
March 30, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NAGARAJAPPA AND ORS.
|
January 5, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. VENKATARAMANA BHAT AND ORS.
|
March 31, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. INDRAMMA AND ORS.
|
September 28, 2015 |
|
NATIONAL INSURANCE COMAPANY LTD. Vs. MUZAFFAR AHMED AND ORS.
|
March 12, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PARASANAGOUDA AND ORS.
|
April 7, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DURGAPPA AND ORS.
|
April 7, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. GANGADHAR AND ORS.
|
January 5, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAMAVVA ALIAS R YALLAVVA
|
June 4, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SADIK AND ORS.
|
January 14, 2015 |
|
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
December 3, 2015 |
|
NAVED M. HASSAN Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
|
July 16, 2015 |
|
NAVEEN Vs. DEVIDAS
|
November 2, 2015 |
|
NAVEEN AND ORS. Vs. STATE
|
July 20, 2015 |
|
NAWABODDIN AND ORS. Vs. THE STATE AND ORS.
|
June 24, 2015 |
|
NAWAZ Vs. STATE OF KARNATAKA
|
June 3, 2015 |
|
NAYAZ AHAMED Vs. THE GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
September 26, 2015 |
|
NAZEEMA Vs. G SUBBA REDDY
|
June 5, 2015 |
|
NAZEER SAB AND ORS. Vs. STATE OF KARNATAKA
|
June 24, 2015 |
|
NAZIR AHMED Vs. FAMEEDA
|
August 3, 2015 |
|
NAZIRAHMED Vs. THE DEPUTY COMMISSIONER AND ORS.
|
April 15, 2015 |
|
NEELABAI AND ORS. Vs. CHANNABASAPPA AND ORS.
|
January 21, 2015 |
|
NEELAMMA Vs. NASIMA AND ORS.
|
April 16, 2015 |
|
NEELAMMA Vs. HANUMANTHAPPA
|
November 17, 2015 |
|
NEELAMMA Vs. THE DIVISIONAL CONTROLLER, KSRTC AND ORS.
|
June 22, 2015 |
|
NEELAMMA MUTHANNA AND ORS. Vs. G.K. RAMCHANDRA AND ORS.
|
June 2, 2015 |
|
NEELAPGOUDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 3, 2015 |
|
NEELAPPA Vs. MANJUNATH CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
April 6, 2015 |
|
NEELAPPA Vs. THE TAHASILDAR AND ORS.
|
April 10, 2015 |
|
NEELAPPAGOUDA VIRUPAXGOUDA PATIL Vs. STATE OF KARNATAKA AND ORS.
|
February 5, 2015 |
|
NEELKANTH Vs. THE STATE AND ORS.
|
April 8, 2015 |
|
NEKKANTI APPARAO AND ORS. Vs. THE DEPUTY COMMISSIONER, DAVANAGERE DISTRICT AND ORS.
|
August 25, 2015 |
|
NEMARAJANAIK K. Vs. BHEEMANAIK LBP AND ORS.
|
July 1, 2015 |
|
NETHRAMMA AND ORS Vs. ZAHIR AND ORS
|
October 7, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALAJI; MOHANLAL R PATHAK
|
October 6, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. K GOPINATH; G SRINIVAS; JAYARAM
|
October 29, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUMARA; MANJULA W/O SHIVALINGAIAH; JEONCIES CHARITABLE TRUST
|
June 2, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJANI; SIDDARTHA; GENERAL MANAGER
|
December 10, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUMARI SUNITA
|
February 3, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTHOSH PUTTAPPA MUDUKANNAVARA
|
June 12, 2015 |
|
NEW INDIA ASSURANCE CO LTD , BENGALURU Vs. HEMANTH T RAMESH
|
June 15, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HANUMANTHA REDDY AND ORS.
|
July 17, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BAGAWWA RAMAPPA PATTED AND ORS.
|
August 3, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SRINIVASA BABU REDDY AND ORS.
|
December 2, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DEVAMMA AND ORS.
|
September 29, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SHANTAMMA AND ORS.
|
April 28, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DEVARAJA AND ORS.
|
February 10, 2015 |
|
NGEF LTD. Vs. THE MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
June 23, 2015 |
|
NIMBEWWA Vs. PREMA AND ORS.
|
March 11, 2015 |
|
NINGAMMA Vs. STATE OF KARNATAKA AND ORS.
|
August 25, 2015 |
|
NINGAMMA AND ORS. Vs. P. NAGARAJ AND ORS.
|
June 23, 2015 |
|
NINGAMMA AND ORS. Vs. M.S. AZEEZUDDIN
|
March 25, 2015 |
|
NINGANNA AND ORS. Vs. BHAGYAMMA
|
July 17, 2015 |
|
NINGAPPA Vs. KUSUMA
|
July 8, 2015 |
|
NINGAPPA Vs. RAJAPPA
|
August 13, 2015 |
|
NINGAPPA Vs. STATE OF KARNATAKA
|
March 2, 2015 |
|
NINGAPPA Vs. IRAPPA
|
January 8, 2015 |
|
NINGAPPA BEERAPPA BENNEGOL Vs. SONABAI NINGAPPA BADIGER
|
March 27, 2015 |
|
NINGAPPA DURGAPPA MADAR Vs. STATE OF KARNATAKA AND ORS.
|
January 8, 2015 |
|
NINGAPPA NEELAPPA MUGALI AND ORS. Vs. GURU PADAYYA GURUBASAYYA HIREMATH
|
November 18, 2015 |
|
NINGAVVA AND ORS. Vs. MUNNA AND ORS.
|
April 27, 2015 |
|
NINGAWWA AND ORS. Vs. THE MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
September 9, 2015 |
|
NINGAWWA AND ORS. Vs. BASANAGOUDA AND ORS.
|
January 30, 2015 |
|
NINGAYYA BASAYYA HIREMATH Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION
|
March 3, 2015 |
|
NINGEGOWDA; T N SHIVARAM Vs. SPECIAL LAND ACCQUISITION
|
February 24, 2015 |
|
NIRANAJAN MURTHY Vs. T. ASWATHA REDDY AND ORS.
|
October 30, 2015 |
|
NIRMAL RANI T C Vs. REGISTRAR GENERAL
|
December 9, 2015 |
|
NIRMALA DEVI Vs. RAJESH N. AND ORS.
|
March 26, 2015 |
|
NIRMALA MARIA LASRADO; MASTER BRAVIN LASRADO; PAUL BAPTIST LASRADO; LILLY LASRADO Vs. KSRTC
|
July 16, 2015 |
|
NIRMAN SHELTERS Vs. SATYAVATHI
|
April 17, 2015 |
|
NIRVANI PARAPPA ANKALE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 9, 2015 |
|
NISHA S KUMAR Vs. SHAILESH KUMAR
|
August 27, 2015 |
|
NITHIN SHETTY Vs. MANJULA N. SHETTY
|
February 26, 2015 |
|
NIVARTI; JANARDHAN; RAMESH; DILIP; LOKESH AND OTHERS Vs. STATE
|
July 21, 2015 |
|
NIYAZ AHMED SHARIFF Vs. STATE OF KARNATAKA AND ORS.
|
March 16, 2015 |
|
NIZAMUDIN AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 5, 2015 |
|
NOOR HUSSAIN ALIAS IRFAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., BANGALORE & OTHERS
|
October 7, 2015 |
|
NOOR MOHAMMAD Vs. THE STATE OF KARNATAKA
|
March 12, 2015 |
|
NOORIE COLLEGE OF EDUCATION Vs. GOVERNMENT OF KARNATAKA
|
November 25, 2015 |
|
NOORJAHAN ABDUL SHUKUR SHAIK Vs. THE PRESIDENT, NIDA-E-TAUHEED TRUST (REGD.) AND ORS.
|
December 4, 2015 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION BELLARY DIVISION Vs. J. KRISHTACHAR AND ORS.
|
February 12, 2015 |
|
NORTH EAST LUBRICA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
June 24, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPN. Vs. MANOHAR
|
January 2, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ALLABAKSH
|
March 5, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHRIKANT LAKSHAMAPPA ILLIGAR AND ORS.
|
December 2, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ASST. COMMISSIONER & SPECIAL LAND ACQUISITION OFFICER, DHARWAD
|
September 21, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHARANAPPA YAMANAPPA WADDI
|
January 29, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION (NWKRTC) AND ORS. Vs. SHANKREPPA NEELAKANTAPPA HUNDEKAR
|
January 29, 2015 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION - NWKRTC Vs. GUTTAPPA
|
April 27, 2015 |
|
NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION Vs. SIDDAMMA
|
January 14, 2015 |
|
NRITYA REDDY K Vs. KRANTI KIRAN AVADHANULA
|
April 8, 2015 |
|
O P NEELAMMA AND ANOTHER Vs. P M GIRISH AND ANOTHER
|
July 8, 2015 |
|
O.G. AUTO GAS Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
April 22, 2015 |
|
ODIYANDA PATTU Vs. THE STATE OF KARNATAKA
|
January 31, 2015 |
|
OFFICIAL LIQUIDATOR OF BLUE CRYSTAL AGRO CHEMICALS LIMITED (IN LIQN.) Vs. H.M. SHIVAPRAKASH AND ORS.
|
June 5, 2015 |
|
OFFICIAL LIQUIDATOR OF JUPITER BIOSCIENCE LIMITED Vs. TAX RECOVERY OFFICER AND ORS
|
October 6, 2015 |
|
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. KIRLOSKAR INSTITUTE OF ADVANCED MANAGEMENT STUDIES
|
July 21, 2015 |
|
OMANNA Vs. BALABAI AND ORS.
|
September 22, 2015 |
|
ONMOBILE GLOBAL LIMITED Vs. N.Y. NARAYAN AND ORS.
|
June 9, 2015 |
|
ONMOBILE GLOBAL LTD. Vs. CHAIRMAN, AUTHORITY FOR ADVANCE RULINGS (INCOME TAX)
|
March 6, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. ANANDA S/O KALEGOWDA, HINDU, MALE ADULT; H N AVINASHA
|
July 30, 2015 |
|
ORIENTAL INSURANCE CO LTD , BANGALORE Vs. SABSTAIN MICHEL AND OTHERS
|
December 11, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHENNABASAVAIAH AND ORS.
|
February 18, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MALLAMMA AND ORS.
|
November 5, 2015 |
|
ORIENTAL INSURANCE CO.LTD Vs. VANITHA W/O DEVARAJ
|
September 4, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. A. NAGARAJ AND ORS.
|
July 3, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. H.M. KANTHARAJU AND ORS.
|
September 22, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANJAMMA
|
April 6, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. JAYALAKSHMI AND OTHERS
|
December 11, 2015 |
|
P ANU CHENGAPPA Vs. STATE OF KARNATAKA
|
February 2, 2015 |
|
P D KUMARADASAN Vs. SHANMUGA SUNDARI AND OTHERS
|
September 9, 2015 |
|
P JAGADEESH Vs. STATE OF KARNATAKA
|
June 16, 2015 |
|
P SAKRAPPA @ BASHA Vs. STATE OF KARNATAKA
|
December 11, 2015 |
|
P VARGHESE Vs. SUDHA RANI
|
December 18, 2015 |
|
P VENKATARAGHAVAN ALAIS KESHAV Vs. HABEEB KHAN
|
February 6, 2015 |
|
P. ABDULLA Vs. THE AUTHORIZED OFFICER AND DEPUTY CONSERVATOR OF FOREST AND ORS.
|
June 5, 2015 |
|
P. ANJINAYALU Vs. NAGIREDDY AND ORS.
|
December 10, 2015 |
|
P. DEVARAJ Vs. THE DIVISIONAL CONTROLLER, KSRTC
|
October 28, 2015 |
|
P. GANGADHARA PATIL Vs. MADHAVARAO M.K.
|
February 23, 2015 |
|
P. GIRI RAJU Vs. THE COMMERCIAL TAX OFFICER
|
April 28, 2015 |
|
P. GOPALAREDDY Vs. THE CHIEF GENERAL MANAGER AND ORS.
|
February 27, 2015 |
|
P. GOVIND REDDY Vs. INDIRAMMA
|
August 17, 2015 |
|
P. GURUMURTHY AND ORS. Vs. JAYAMMA AND ORS.
|
June 11, 2015 |
|
P. LAKSHMIDEVI Vs. STATE OF KARNATAKA AND ORS.
|
August 24, 2015 |
|
P. MURALIDHAR AND ORS. Vs. THE AERONAUTICAL DEVELOPMENT AGENCY (ADA) AND ORS.
|
March 6, 2015 |
|
P. NARAYANA Vs. P. SUBRAMANYA
|
April 9, 2015 |
|
P. PAVAN KUMAR REDDY Vs. THE STATE OF KARNATAKA AND ORS.
|
August 26, 2015 |
|
P. PRABHAKAR Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. AND ORS.
|
June 29, 2015 |
|
P. PRAKASH Vs. KHATEEB AHMED AND ORS.
|
March 3, 2015 |
|
P. RADHAKRISHNA SHETTY Vs. THE DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
September 26, 2015 |
|
P. RAJENDRA KUMAR Vs. JAYANTHIBAI
|
March 24, 2015 |
|
P. RAJESH AND ORS. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
|
December 16, 2015 |
|
P. RAJESHWARI Vs. SRINIVASA AND ORS.
|
August 10, 2015 |
|
P. RAVINDRA Vs. STATE OF KARNATAKA
|
April 6, 2015 |
|
P. REENA Vs. USHA M.
|
February 23, 2015 |
|
P. SHANKAR Vs. D. JAYAMMA
|
June 23, 2015 |
|
P. SHUBHA AND ORS. Vs. K.N. JAYARAM AND ORS.
|
March 4, 2015 |
|
P. SUPRIYA AND ORS. Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS.
|
December 17, 2015 |
|
P. SURENDRA KUMAR Vs. VARKEYS RETAIL VENTURES PVT. LTD.
|
April 28, 2015 |
|
P. VENKATESHAN AND ORS. Vs. YELLAPPA AND ORS.
|
April 6, 2015 |
|
P. VIJAYALAKSHMI Vs. COMMISSIONER OF POLICE AND ORS.
|
August 7, 2015 |
|
P. VINODKUMAR Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
November 20, 2015 |
|
P.C. BHAGYALAKSHMI AND ORS. Vs. THE BRANCH MANAGER, SBM, BELLARY AND ORS.
|
June 15, 2015 |
|
P.K. RAMESH Vs. K.E. POORNESH AND ORS.
|
December 2, 2015 |
|
P.K. VEERABHADRA Vs. TOBACCO BOARD AND ORS.
|
April 23, 2015 |
|
P.L. THAMMANNA Vs. D.G. ROHIT
|
January 23, 2015 |
|
P.M. ABDULLA Vs. THE INCOME TAX OFFICER
|
June 9, 2015 |
|
P.N. HANUMANTHA REDDY Vs. SOWMYA R.
|
January 6, 2015 |
|
P.N. MUNISWAMAPPA AND ORS. Vs. MURTHY
|
April 13, 2015 |
|
P.N. SHYLAJA Vs. B. VITTALA SHETTY AND ORS.
|
April 29, 2015 |
|
P.R. CHENNA REDDY Vs. MYSORE MINERALS LIMITED
|
November 5, 2015 |
|
P.R. PRAMILA Vs. K.G. PREMA AND ORS.
|
October 16, 2015 |
|
P.R. SRIRANGA Vs. TOWN CO-OPERATIVE BANK LIMITED AND ORS.
|
June 22, 2015 |
|
P.R.S. RICE MILL Vs. THE STATE OF KARNATAKA AND ORS.
|
October 30, 2015 |
|
P.S. CHIDANANDAMURTHY Vs. BASAVARAJ
|
February 25, 2015 |
|
P.S. GURUPRASAD Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (U/R 441) AND ORS.
|
January 5, 2015 |
|
P.S. KUSUMALATHA AND ORS. Vs. THE STATE AND ORS.
|
October 8, 2015 |
|
P.S.UDAY BHAT Vs. STATE
|
April 30, 2015 |
|
P.T. SANNARANGE GOWDA Vs. THOPINA GOLLAHALLAMMA DEVASTHANA SEVASAMITHI
|
June 26, 2015 |
|
P.V. KRISHNAPPA Vs. M. RAMASWAMY REDDY
|
January 20, 2015 |
|
PADMA AND ORS. Vs. H.J. NANDISH GOWDA AND ORS.
|
September 2, 2015 |
|
PADMAA K. BHAT Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
January 14, 2015 |
|
PADMAMMA Vs. H.B. RAMEGOWDA AND ORS.
|
February 18, 2015 |
|
PADMANABHA RAO Vs. THE TALUKA MAGISTRATE/TAHSILDAR, ANEKAL TALUK POST, BANGALORE URBAN DISTRICT AND ORS.
|
June 10, 2015 |
|
PADMANABHAIAH Vs. STATE OF KARNATAKA
|
January 14, 2015 |
|
PADMAPRABHU Vs. VASUNDARAMMA AND ORS.
|
September 4, 2015 |
|
PADMARAJ AWASTHI Vs. CHOLAMANDALAM MS GEN. INSURANCE COMPANY LIMITED AND ORS.
|
January 5, 2015 |
|
PADMAVATHI Vs. RAMANNA
|
June 4, 2015 |
|
PADMAVATHY CHIRANJEEVI REDDY Vs. THE STATE OF KARNATAKA AND ORS.
|
March 11, 2015 |
|
PADMAVATI Vs. PRINCIPAL ACCOUNTANT GENERAL (A & E) AND ORS.
|
November 25, 2015 |
|
PADMAVATI YANE SARALA Vs. THE DEPUTY COMMISSIONER KARWAR AND ORS.
|
October 15, 2015 |
|
PAGUNTAMMA AND ORS. Vs. SHIVARAJ AND ORS.
|
June 4, 2015 |
|
PAHARPUR COOLING TOWERS LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-1.3 AND ORS.
|
March 5, 2015 |
|
PAHARPUR COOLING TOWERS LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
March 18, 2015 |
|
PAKEERAMMA Vs. THE ASSISTANT COMMISSIONER, LAND ACQUISITION OFFICER
|
January 14, 2015 |
|
PALAIAH @ K PALAIAH Vs. NATIONAL INSURANCE CO LTD ; SUMANGALAMMA
|
June 25, 2015 |
|
PALAKSHA Vs. MAHANTESH AND ORS.
|
March 9, 2015 |
|
PALAKSHAMMA Vs. KARNATAKA STATE ELECTION COMMISSION
|
June 11, 2015 |
|
PAN PARAG INDIA LTD. Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES
|
June 3, 2015 |
|
PANDITAPPA AND ORS. Vs. SUSHILAWWA AND ORS.
|
September 2, 2015 |
|
PANKAJ L. KOTHARI Vs. D.C. SRIVATHSA
|
November 23, 2015 |
|
PANKAJ L. KOTHARI Vs. T.K. NAGARAJ
|
July 6, 2015 |
|
PANKAJA @ ROOPA; RANGE GOWDA; MANJAMMA Vs. ORIENTAL INSURANCE CO LTD ; SRINIVASA
|
November 2, 2015 |
|
PANPAPATHI Vs. THE APPELLATE AUTHORITY AND THE CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH, BELLARY AND ORS.
|
March 31, 2015 |
|
PAPA Vs. NARAYANA REDDY AND ORS.
|
February 5, 2015 |
|
PAPAIAH REDDY Vs. KRISHNA REDDY
|
September 7, 2015 |
|
PAPAIAH REDDY AND ORS. Vs. THE MANAGING DIRECTOR, THE KARNATAKA MILK FEDERATION
|
July 9, 2015 |
|
PAPANNA AND ORS. Vs. M. BAKKIAM AND ORS.
|
October 30, 2015 |
|
PAPPU AND ORS. Vs. KARNATAKA STATE TRANSPORT AUTHORITY AND ORS.
|
November 6, 2015 |
|
PARAPPA AND ORS. Vs. PARAWA AND ORS.
|
April 6, 2015 |
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PARAPPA CHANNAPPA JABIN Vs. S.M. PUKRAJ AND ORS.
|
September 22, 2015 |
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PARASAPPA RAMAPPA SANKARATTI Vs. MUBARAK BANDENAWAZ BIRADAR PATIL
|
January 16, 2015 |
|
PARASAPPA YAMANAPPA TALAWAR Vs. DEPUTY COMMISSIONER, BELGAUM AND ORS.
|
January 27, 2015 |
|
PARUSHARAM Vs. THE STATE
|
November 27, 2015 |
|
PARVATHAMMA Vs. K.N. MADHUSUDAN
|
September 7, 2015 |
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PARVATHAMMA AND ORS. Vs. GANGAMMA AND ORS.
|
August 7, 2015 |
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PARVEEN OMAR Vs. KARNATAKA STATE BOARD OF WAKFS "DARUL AWKAF" AND ORS.
|
September 9, 2015 |
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PATEL GANAPATHI AND ORS. Vs. HOLEYAPPA AND ORS.
|
July 16, 2015 |
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PATREPPA Vs. BALAPPA AND ORS.
|
December 2, 2015 |
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PAULINE AND ORS. Vs. P. JAGADESH KUMAR
|
February 11, 2015 |
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PAVAN KUMAR Vs. MICROSOFT CORPORATION (INDIA) PVT. LTD.
|
July 21, 2015 |
|
PAVANI Vs. ACCHAPPA B.K. AND ORS.
|
November 5, 2015 |
|
PAYAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
April 28, 2015 |
|
PEARSON INDIA EDUCATION SERVICE PVT. LTD. Vs. NEW RUBRIC SOLUTIONS LLP
|
December 16, 2015 |
|
PEDDAPPAIAH Vs. THE STATE OF KARNATAKA AND ORS.
|
December 4, 2015 |
|
PEERANBI Vs. PRASAD BALLAL AND OTHERS
|
December 1, 2015 |
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PEERAPPA AND ORS. Vs. SADASHIV AND ORS.
|
April 25, 2015 |
|
PEERAPPA AND ORS. Vs. THE CHAIRMAN, LAND TRIBUNAL AND ORS.
|
January 22, 2015 |
|
PERIMUNIYAMMA AND ORS. Vs. LAKSHMAMMA AND ORS.
|
August 5, 2015 |
|
PETER Vs. HANIFA AND ORS.
|
October 29, 2015 |
|
PHARMACY COUNCIL OF INDIA Vs. K. SRINIVASULU
|
January 13, 2015 |
|
PHILIPOSE MATHEW Vs. STATE OF KARNATAKA
|
May 19, 2015 |
|
PHILIPS MASCARIN AND ORS. Vs. STATE OF KARNATAKA
|
March 20, 2015 |
|
PIKA MEDICAL PRIVATE LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF HEALTH & FAMILY WELFARE AND ORS.
|
January 22, 2015 |
|
PILLA AKKAYYAMMA AND ORS. Vs. CHANNAPPA AND ORS.
|
July 22, 2015 |
|
PILLAMMA AND ORS. Vs. MUNITHAYAMMA AND ORS.
|
January 19, 2015 |
|
PINJARA KASIM SAB Vs. PINJARA SANNA MABU SAB AND ORS.
|
August 5, 2015 |
|
PIONEER TRADING Vs. STATE OF KARNATAKA
|
April 15, 2015 |
|
POOJA AND ORS. Vs. REVAPPA AND ORS.
|
October 28, 2015 |
|
POONACHA P.D. AND ORS. Vs. JAHANGIR BASHA AND ORS.
|
December 14, 2015 |
|
POONAM PANDEY Vs. SUMESH
|
March 10, 2015 |
|
POORNIMA Vs. RAMAKRISHNA MUDDURANGAPPA
|
April 16, 2015 |
|
POORNIMA R. SHENOY AND ORS. Vs. VINAYA PAI AND ORS.
|
July 1, 2015 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. DEVENDRAPPA AND ORS.
|
September 30, 2015 |
|
PRABHAKAR Vs. STATE OF KARNATAKA
|
March 18, 2015 |
|
PRABHAKAR Vs. SUDHA NANDHINI
|
September 8, 2015 |
|
PRABHAKAR KRISHNAJI DESHPANDE Vs. PURNIMA
|
January 5, 2015 |
|
PRABHAKAR MURTHY Vs. S.G. SHANKARAIAH
|
December 18, 2015 |
|
PRABHAKAR REDDY Vs. H.R. RAVICHANDRA AND ORS.
|
July 20, 2015 |
|
PRABHAKARA SHETTY AND ORS. Vs. STATE AND ORS.
|
June 23, 2015 |
|
PRABHAKUMARI Vs. B.L. GEETHA AND ORS.
|
June 5, 2015 |
|
PRABHAVATHI AND ORS. Vs. PATEL B.N. MALLANNA AND ORS.
|
February 26, 2015 |
|
PRABHAVATHI P T Vs. SHIVAKUMAR
|
August 17, 2015 |
|
PRABHAVATI Vs. THE SECRETARY FINANCE DEPARTMENT (ADMINISTRATION) AND ORS.
|
November 7, 2015 |
|
PRABHU Vs. EMPLOYEES PROVIDENT FUND ORGANISATION, MINISTRY OF LABOUR, GOI, NEW DELHI AND ORS.
|
September 18, 2015 |
|
PRABHU STRUCTURES LIMITED Vs. UNION OF INDIA; V NAINANI
|
August 4, 2015 |
|
PRABHULINGESHWAR SUGARS & CHEMICALS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 AND ORS.
|
October 7, 2015 |
|
PRABHUSWAMY Vs. MAHESH
|
April 24, 2015 |
|
PRADEEP Vs. THE STATE OF KARNATAKA
|
January 21, 2015 |
|
PRADEEP Vs. MAHADEV AND ORS.
|
November 26, 2015 |
|
PRADEEP M. Vs. SUNDRAMURTHY T.A. AND ORS.
|
August 25, 2015 |
|
PRADEEP SHEJAWADKAR Vs. DY. DEVELOPMENT OFFICER KARNATAKA INDUSTRIAL DEVELOPMENT BOARD
|
January 5, 2015 |
|
PRADEEP V. DESAI Vs. THE DEPUTY COMMISSIONER, KARWAR AND ORS.
|
September 11, 2015 |
|
PRAJWAL KUMAR PATIL Vs. THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
February 27, 2015 |
|
PRAKASH Vs. SHASHIKALA AND ORS.
|
June 8, 2015 |
|
PRAKASH Vs. THE STATE OF KARNATAKA
|
June 25, 2015 |
|
PRAKASH Vs. THE STATE OF KARNATAKA
|
October 31, 2015 |
|
PRAKASH Vs. THE STATE OF KARNATAKA
|
November 4, 2015 |
|
PRAKASH Vs. IFFCO TOKIO GEN. INS. CO. LTD. AND ORS.
|
March 18, 2015 |
|
PRAKASH Vs. R. KASHINATH AND ORS.
|
January 30, 2015 |
|
PRAKASH AND ORS. Vs. MANGILAL CHOUDARY
|
June 18, 2015 |
|
PRAKASH B.M. Vs. STATE
|
March 6, 2015 |
|
PRAKASH BASAPPA NARI Vs. HANAMANT AND ORS.
|
August 25, 2015 |
|
PRAKASH DESAGATTI Vs. THE TAHASILDAR, BYADGI TALUK AND ORS.
|
September 4, 2015 |
|
PRAKASH M.K. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 20, 2015 |
|
PRAKASH S. RAMDURG Vs. THE DEPUTY GENERAL MANAGER (P) SYNDICATE BANK HEAD OFFICE AND ORS.
|
July 2, 2015 |
|
PRALHADAGOUDA Vs. THE STATE OF KARNATAKA AND ORS.
|
September 7, 2015 |
|
PRAMEELA Vs. RAMAKRISHNA
|
April 6, 2015 |
|
PRAMILA Vs. NIRMAL KUMAR
|
September 28, 2015 |
|
PRAMILA M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 27, 2015 |
|
PRAMILA VIRUPAKSHAPPA NAGARAL AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 20, 2015 |
|
PRAMOD Vs. THE DISTRICT EXECUTIVE MAGISTRATE, BELAGAVI
|
November 18, 2015 |
|
PRANESH Vs. THE STATE OF KARNATAKA AND ORS.
|
March 12, 2015 |
|
PRASAD & COMPANY Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
February 9, 2015 |
|
PRASAD FINANCIERS Vs. K. ABOOBACKER
|
December 7, 2015 |
|
PRASANNA V MURTHI Vs. STATE OF KARNATAKA
|
November 23, 2015 |
|
PRASHANTH HEGDE Vs. SURESH SALIAN
|
March 24, 2015 |
|
PRASHANTH S/O RAJU; NAYAZ; MUNNA; RASHID; MANJU Vs. STATE OF KARNATAKA
|
July 8, 2015 |
|
PRASHANTHI Vs. THE UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
PRATEEK JAIN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS
|
December 8, 2015 |
|
PRATHAP CHANDRA SHETTY Vs. JAYANTHI SHETTY
|
August 12, 2015 |
|
PRATHAP SIMHA Vs. STATE OF KARNATAKA
|
September 9, 2015 |
|
PRATHIBHA M Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
April 23, 2015 |
|
PRATHIK PARASRAMPURIA Vs. THE STATE OF KARNATAKA AND ORS.
|
February 12, 2015 |
|
PRATIBHA Vs. SATISH KUMAR
|
November 4, 2015 |
|
PRAVEEN AND ORS. Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND ORS.
|
November 27, 2015 |
|
PRAVEEN M P Vs. STATE OF KARNATAKA
|
February 6, 2015 |
|
PREETHI RANKA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 24, 2015 |
|
PREMA Vs. STATE OF KARNATAKA AND ORS.
|
August 12, 2015 |
|
PREMA AND ORS. Vs. KARIYAMMA AND ORS.
|
November 26, 2015 |
|
PREMA S.R. Vs. VENKATESH
|
January 5, 2015 |
|
PREMA SUNDAR Vs. C. SHIVASHANKAR AND ORS.
|
July 23, 2015 |
|
PREMA. B.D. AND ORS. Vs. SATHYANANDA RAO AND ORS.
|
December 1, 2015 |
|
PREMA; NAVEEN; KUM NAYANA; GOWRAMMA; NIRMALA Vs. GENERAL MANAGER, UNITED INDIA INSURANCE CO LTD
|
March 16, 2015 |
|
PREMANATH KAKDE Vs. AMARNATH
|
December 18, 2015 |
|
PRESTIGE ESTATES PROJECTS LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
November 26, 2015 |
|
PRESTIGE ESTATES PROJECTS LTD Vs. STATE OF KARNATAKA
|
June 8, 2015 |
|
PRIDE AND EXPERT PROPERTIES PVT LTD; PEBBLE PROPERTIES Vs. B P L LIMITED
|
July 17, 2015 |
|
PRINTEX EXPORTS INDIA PVT. LTD. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 27, 2015 |
|
PRISM CEMENT LTD. Vs. D.C.S. LTD.
|
July 10, 2015 |
|
PRISM ENTERPRISES Vs. STANDARD ENGINEERING
|
January 7, 2015 |
|
PRITAM DIALANI Vs. BHARATHI PRITAM DIALANI
|
January 20, 2015 |
|
PRIYA Vs. NAVEEN L. AHUJA
|
June 12, 2015 |
|
PRIYANKA Vs. KRISHNAPPA
|
December 15, 2015 |
|
PRIYANKA Vs. SHARANAYYA
|
June 17, 2015 |
|
PRIYANKA CHOUDHARY AND ORS. Vs. STATE AND ORS.
|
October 16, 2015 |
|
PRIYANKA H.S. Vs. LOKESH GIRI H.D.
|
June 16, 2015 |
|
PUNDALIK Vs. THE EXECUTIVE OFFICER, SAUDATTI RENUKA YALLAMMADEVI TRUST
|
August 4, 2015 |
|
PUNDALIK SUBHANNA MORE Vs. SHIVAJI MONING SANGAONKAR
|
September 10, 2015 |
|
PUNITH Vs. J.H. PATEL AND ORS.
|
July 29, 2015 |
|
PURNIMA PARTHASARATHY AND ORS. Vs. KARNATAKA STATE COMMISSION FOR WOMEN AND ORS.
|
August 26, 2015 |
|
PURUSHOTHAM AND ORS. Vs. STATE
|
September 8, 2015 |
|
PURUSHOTHAM S. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
January 16, 2015 |
|
PUSHPA K.V. Vs. SANTHOSH KUMAR B.K.
|
March 10, 2015 |
|
PUSHPAREKHA Vs. ABHIRAMI SRIKANTH AND ORS.
|
September 4, 2015 |
|
PUTTALAKSHAMAMMA, W/O LATE GOVINDA @ GOVINDEGOWDA; GOVIND @ GOVINDEGOWDA Vs. GURU AGRU FARM PVT LTD
|
January 8, 2015 |
|
PUTTALAKSHMI Vs. NANJUNDAPPA
|
August 21, 2015 |
|
PUTTALAXMAMMA Vs. NARASIMHA SETTY
|
November 17, 2015 |
|
PUTTALINGANAGOUDA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 19, 2015 |
|
PUTTAMMA Vs. BASAVAIAH AND ORS.
|
June 15, 2015 |
|
PUTTAMMA AND ORS. Vs. THIPPELINGAPPA AND ORS.
|
January 8, 2015 |
|
PUTTANANJAMMA Vs. SIDDASHETTY AND ORS.
|
July 9, 2015 |
|
PUTTANANJAMMA Vs. HANUMAMMA AND ORS.
|
August 12, 2015 |
|
PUTTAPPA Vs. RAMA NAIK
|
December 11, 2015 |
|
PUTTAPPA Vs. K. RAVI AND ORS.
|
June 16, 2015 |
|
PUTTARAJU Vs. LOHITH KUMAR P.B. AND ORS.
|
October 28, 2015 |
|
PUTTARAJU Vs. ANNAPURNAMMA AND ORS.
|
February 24, 2015 |
|
PUTTARASAMMA Vs. STATE OF KARNATAKA AND ORS.
|
August 24, 2015 |
|
PUTTASHETTY AND ORS. Vs. MANJA SHETTY
|
January 29, 2015 |
|
PUTTASWAMAIAH AND ORS. Vs. STATE OF KARNATAKA
|
February 25, 2015 |
|
PUTTASWAMY GOWDA AND ORS. Vs. VENKATAPPA AND ORS.
|
February 23, 2015 |
|
PUTTATHAYAMMA AND ORS. Vs. PURUSHOTHAMACHAND RANWAT AND ORS.
|
February 13, 2015 |
|
PUTTU MOGERTHY AND ORS. Vs. KAVA HENGSU AND ORS.
|
November 4, 2015 |
|
PV ACHARYA Vs. STATE
|
April 23, 2015 |
|
PYAREJAN Vs. THE STATE BY INDIRANAGAR POLICE
|
November 5, 2015 |
|
QUALITY LIQUOR AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 6, 2015 |
|
R D SURESH @ MANJUNATH Vs. R A MANJUNATH
|
June 24, 2015 |
|
R KRISHNA MURTHY; L NIRMALA; K DARSHAN Vs. MANAGEMENT OF KSRTC
|
September 14, 2015 |
|
R M HAMPAYYA Vs. STATE OF KARNATAKA
|
August 17, 2015 |
|
R R INAMDAR Vs. STATE OF KARNATAKA
|
November 17, 2015 |
|
R RAGHU Vs. STATE OF KARNATAKA
|
February 3, 2015 |
|
R RANJANA Vs. N CHIDANANDA REDDY
|
March 5, 2015 |
|
R VENKATESH Vs. SENIOR ASSISTANT DIRECTOR
|
February 27, 2015 |
|
R. ASHWATH Vs. IQBAL UNNISSA AND ORS.
|
March 23, 2015 |
|
R. BALAKRISHNA Vs. STATE BY N.R. TRAFFIC POLICE STATION, MYSORE
|
September 18, 2015 |
|
R. BASAVARAJA GOWDA Vs. THE STATE OF KARNATAKA AND ORS.
|
March 10, 2015 |
|
R. ESHWARAPPA Vs. MARUTHI AND ORS.
|
April 13, 2015 |
|
R. GANGADHARA Vs. SHRI RAMAKRISHNA
|
March 4, 2015 |
|
R. JANAKI Vs. BHAKTA BISTO
|
September 18, 2015 |
|
R. LAKSHMAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 30, 2015 |
|
R. LAKSHMIDEVAMMA Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK
|
January 12, 2015 |
|
R. LAKSHMINARASIMHA Vs. GOUTHAMCHAND
|
April 16, 2015 |
|
R. MAIGANANDA DEVAN Vs. RAMA MURTHY AND ORS.
|
January 19, 2015 |
|
R. MALLIKARJUNAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 3, 2015 |
|
R. MANJUNATHA Vs. BAJAJ ALLIANZ INSURANCE CO. AND ORS.
|
April 22, 2015 |
|
R. MANTHRA MURTHY Vs. THE STATE OF KARNATAKA
|
December 11, 2015 |
|
R. MUNIRAJU Vs. M. NAGARAJ
|
January 13, 2015 |
|
R. PRAKASH AND ORS. Vs. STATE AND ORS.
|
September 22, 2015 |
|
R. RADHIKA Vs. L. NARENDRA BABU
|
July 27, 2015 |
|
R. RAGHAVENDRA RAO Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
March 30, 2015 |
|
R. RAGHU Vs. G.M. KRISHNA AND ORS.
|
September 23, 2015 |
|
R. RAKESH Vs. H.G. GURUPRASAD
|
June 4, 2015 |
|
R. RAMAKRISHNA AND ORS. Vs. THE ADDL. LAND ACQUISITION OFFICER, BANGALORE DEVELOPMENT AUTHORITY
|
November 2, 2015 |
|
R. RANJANA Vs. N. CHIDANANDA REDDY
|
May 3, 2015 |
|
R. SANTHOSH Vs. M. VENKATA REDDY
|
March 9, 2015 |
|
R. SHANKAR AND ORS. Vs. L.J. MALATHI AND ORS.
|
November 27, 2015 |
|
R. SHANTHAMMA AND ORS. Vs. PATALAPPA AND ORS.
|
November 18, 2015 |
|
R. SMITHA Vs. R. UMASHANKAR
|
August 17, 2015 |
|
R. SRINIVASAN Vs. THE ADDITIONAL REGISTRAR ENQUIRIES-3 AND ORS.
|
January 23, 2015 |
|
R. SRINIVASAN AND ORS. Vs. STATE
|
November 27, 2015 |
|
R. SUGUNA Vs. DINESH MANI AND ORS.
|
August 3, 2015 |
|
R. SURESH Vs. THE STATE OF KARNATAKA AND ORS.
|
June 22, 2015 |
|
R. SWAPNA Vs. P. RAVI
|
July 7, 2015 |
|
R. USHADEVI Vs. THE STATE OF KARNATAKA AND ORS.
|
August 17, 2015 |
|
R. VIJAYAKUMAR Vs. MUNIYAMMANNI AND ORS.
|
June 16, 2015 |
|
R. VIJAYAN Vs. STATE OF KARNATAKA
|
March 30, 2015 |
|
R.G. PRASAD Vs. MAHAVEERCHAND M. AND ORS.
|
September 4, 2015 |
|
R.H. USHA Vs. THE CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND ORS.
|
October 15, 2015 |
|
R.K.S. EDUCATIONAL SOCIETY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 20, 2015 |
|
R.N. SHIVAKUMAR Vs. K.C. RAJESH AND ORS.
|
December 2, 2015 |
|
R.P. HARISH KUMAR Vs. KAVITHA HARISH
|
August 27, 2015 |
|
R.P. SHARMA Vs. ASHOK KUMAR AND ORS.
|
January 9, 2015 |
|
R.P. ZUBER Vs. BASAVARAJAPPA AND ORS.
|
July 6, 2015 |
|
R.S. MAHESH Vs. DEVARAJ
|
February 19, 2015 |
|
R.V. SHAKUNTHALA AND ORS. Vs. N. RAJKUMAR AND ORS.
|
April 30, 2015 |
|
R.Y. PRADEEP Vs. SHIVANANDA AND ORS.
|
August 20, 2015 |
|
RACHAPPA AND ORS. Vs. STATE OF KARNATAKA
|
January 6, 2015 |
|
RACHAPPA S/O SANGRAM KARASANGE Vs. STATE OF KARNATAKA
|
June 23, 2015 |
|
RADHA DEVI A. Vs. UNION OF INDIA AND ORS.
|
October 15, 2015 |
|
RADHAKRISHNA BHAT Vs. G.M. MUKRI AND ORS.
|
February 24, 2015 |
|
RADHAMMA AND ORS. Vs. SHAIK BABU AND ORS.
|
April 16, 2015 |
|
RADHIKA Vs. SALEEM
|
January 6, 2015 |
|
RAFEEQ Vs. MAHMUNA PATEL AND ORS.
|
March 5, 2015 |
|
RAFIULLA Vs. KARNATAKA STATE BOARD OF WAKFS AND ORS.
|
February 20, 2015 |
|
RAGAVENDRA KRISHNA NAIK Vs. THE STATE OF KARNATAKA
|
September 3, 2015 |
|
RAGHAVENDRA Vs. THE STATE OF KARNATAKA
|
November 4, 2015 |
|
RAGHAVENDRA Vs. KENGAIAH AND ORS.
|
March 18, 2015 |
|
RAGHAVENDRA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 7, 2015 |
|
RAGHAVENDRA B. Vs. S.C. SHARMA AND ORS.
|
June 1, 2015 |
|
RAGHAVENDRA ENTERPRISES Vs. M RAJU NAIDU
|
April 1, 2015 |
|
RAGHAVENDRA M. Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE AND ORS.
|
June 10, 2015 |
|
RAGHAVENDRA RICE INDUSTRIES Vs. STATE OF KARNATAKA AND OTHERS
|
December 18, 2015 |
|
RAGHAVENDRA SWAMY MUTT AND ORS. Vs. UTTARADI MUTT AND ORS.
|
December 11, 2015 |
|
RAGHU Vs. APPAJI L.H. AND ORS.
|
January 29, 2015 |
|
RAGHUCHANDRA Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
August 5, 2015 |
|
RAGHUNATH VISHWANATH DESHPANDE Vs. STATE OF KARNATAKA AND ORS.
|
October 9, 2015 |
|
RAGHUNATH VISHWANATH DESHPANDE AND ORS. Vs. KARNATAKA LOKAYUKTHA POLICE AND ORS.
|
November 27, 2015 |
|
RAGHUNATH; ARJUN; RAJENDRA; MALLAPPA; MAHADEV; KUBER; MALASARJI Vs. KARNATAKA LAW SOCIETY; GANAGAWWA; MALLAPPA; SHANTA; SUNITA AND OTHERS
|
July 13, 2015 |
|
RAHAMATH SEA FOODS AND ORS. Vs. VIJAYA BANK, CITY BRANCH, MANGALORE AND ORS.
|
September 22, 2015 |
|
RAHAMATHUNISSA Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
|
February 16, 2015 |
|
RAHANA SIRAJ Vs. THE COMMISSIONER OF INCOME TAX-I AND ORS.
|
January 5, 2015 |
|
RAHEJA RESIDENCY APARTMENT AND ORS. Vs. K. RAHEJA DEVELOPMENT CORPORATION AND ORS.
|
June 12, 2015 |
|
RAJA Vs. ASHWATH AND ORS.
|
July 27, 2015 |
|
RAJA N Vs. MASTER DHEERAJ
|
August 24, 2015 |
|
RAJA RAJESHWARI AGENCIES Vs. RUSTIQUE FURNITURE
|
June 8, 2015 |
|
RAJAGOPAL Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 18, 2015 |
|
RAJAMMA Vs. RAMARATHNAMMA; SEETHALAKSHMI
|
June 25, 2015 |
|
RAJAMMA Vs. MALLAMMA
|
April 1, 2015 |
|
RAJAMMA Vs. STAR LOGISTICS
|
April 13, 2015 |
|
RAJAMMA AND ORS. Vs. THE M.D. OF BMTC CENTRAL OFFICE AND ORS.
|
January 19, 2015 |
|
RAJAMMA AND ORS. Vs. B. RENUKA MURTHY
|
September 21, 2015 |
|
RAJAMMA AND ORS. Vs. TECHSER POWER SOLUTION PVT. LTD. AND ORS.
|
June 24, 2015 |
|
RAJAN Vs. STATE OF KARNATAKA
|
September 7, 2015 |
|
RAJANAIKA Vs. UMESH
|
December 3, 2015 |
|
RAJANI KUMARI R Vs. SECRETARY, CIVIL JUDGES RECRUITMENT COMMITTEE; REGISTRAR GENERAL
|
July 23, 2015 |
|
RAJANNA C Vs. MAHINDRA V & ANOTHER
|
July 3, 2015 |
|
RAJAPPA REDDY AND ORS. Vs. A. GOPAL REDDY AND ORS.
|
July 16, 2015 |
|
RAJARAJESHWARI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
|
RAJARAM Vs. YASHODA
|
March 4, 2015 |
|
RAJARAO S. Vs. MRC CONSTRUCTIONS
|
January 9, 2015 |
|
RAJAREDDY AND ORS. Vs. ASHABEE AND ORS.
|
August 6, 2015 |
|
RAJASAB AND ORS. Vs. M.F. INGALAGI AND ORS.
|
October 13, 2015 |
|
RAJASHEKARA MURTHY AND ORS. Vs. THE STATE OF KARNATAKA
|
November 18, 2015 |
|
RAJASHEKARAPPA Vs. SPECIAL LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER
|
July 15, 2015 |
|
RAJASHEKHAR Vs. STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
RAJASHEKHARAPPA Vs. STATE OF KARNATAKA AND ORS.
|
August 6, 2015 |
|
RAJASHREE CEMENT (A DIVISION OF INDIAN RAYON AND INDUSTRIES LTD.) Vs. SANJAY
|
March 12, 2015 |
|
RAJASHRI PACKAGES UNIT IV LTD Vs. SHANKAR HANUMATHAPPA MUNAVALLI
|
May 19, 2015 |
|
RAJEEV & CO Vs. UNION OF INDIA AND OTHERS
|
December 2, 2015 |
|
RAJENDRA Vs. STATE OF KARNATAKA
|
January 12, 2015 |
|
RAJENDRA AND ORS. Vs. RENUKA N. AND ORS.
|
January 2, 2015 |
|
RAJENDRA V. DESHPANDE Vs. MYSORE CROP CARE PVT. LTD. AND ORS.
|
March 3, 2015 |
|
RAJESH Vs. THE STATE OF KARNATAKA
|
April 10, 2015 |
|
RAJESH Vs. KODANDARAMA
|
March 24, 2015 |
|
RAJESH AIYAR Vs. SATHYA REDDY
|
January 7, 2015 |
|
RAJESH EXPORTS LIMITED Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
|
July 10, 2015 |
|
RAJESH EXPORTS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
|
March 18, 2015 |
|
RAJESH KHANNA BHAT Vs. RAJANI C. BHAT AND ORS.
|
July 10, 2015 |
|
RAJESH KUMAR AND ORS. Vs. STATE OF KARNATAKA
|
February 2, 2015 |
|
RAJESH S M Vs. U J MAHABALA
|
January 20, 2015 |
|
RAJESHWARI Vs. M.S. RAJANI
|
January 14, 2015 |
|
RAJESHWARI AND ORS. Vs. B.K. SATHISH AND ORS.
|
November 24, 2015 |
|
RAJESHWARI AND ORS. Vs. G. SUNDARAMURTHY AND ORS.
|
August 21, 2015 |
|
RAJESHWARI AND ORS. Vs. SUNIL AND ORS.
|
June 16, 2015 |
|
RAJESHWARI COTTON GINNING AND PRESSING INDUSTRIES Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-I
|
November 17, 2015 |
|
RAJESHWARI G. BHUYAR AND ORS. Vs. SINDHU TRAVELS AND ORS.
|
November 4, 2015 |
|
RAJSHEKAR HANUMANTHAPPA KALAL AND ORS. Vs. KAMALAKSHA GOVARDHAN NAYAK AND ORS.
|
August 27, 2015 |
|
RAJSHEKHAR Vs. NORTH-WEST KARNATAKA ROAD TRANSPORT CORPORATION, BELGAUM DIVISION
|
August 27, 2015 |
|
RAJSHEKHAR Vs. THE STATE OF KARNATAKA
|
October 31, 2015 |
|
RAJU Vs. THE STATE OF KARNATAKA
|
January 13, 2015 |
|
RAJU Vs. BASAVARAJAPPA AND ORS.
|
August 11, 2015 |
|
RAJU Vs. DIVISIONAL CONTROLLER, KSRTC RURAL DIVISION
|
July 22, 2015 |
|
RAJU Vs. STATE
|
February 19, 2015 |
|
RAJU Vs. RAMAKRISHNAIAH AND ORS.
|
November 5, 2015 |
|
RAJU AND ORS. Vs. THE STATE OF KARNATAKA
|
October 6, 2015 |
|
RAJU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 1, 2015 |
|
RAJU C. Vs. K.M. GOUSE AND ORS.
|
April 22, 2015 |
|
RAKESHCHANDRA @ MANDI Vs. RAMESH M; M S NEETRAVATHI
|
November 16, 2015 |
|
RAKHI FELIX Vs. CHANDRASHEKAR N.
|
July 24, 2015 |
|
RAKHI PRAKASH PAWAR Vs. COMMISSIONER OF POLICE AND ORS.
|
November 5, 2015 |
|
RAMA Vs. RAFIQ AND ORS.
|
February 13, 2015 |
|
RAMA AND ORS. Vs. SHARADHA
|
July 21, 2015 |
|
RAMA AND ORS. Vs. THE STATE OF KARNATAKA
|
April 8, 2015 |
|
RAMA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA, SAIFABAD AND ORS.
|
August 4, 2015 |
|
RAMACHANDRA Vs. SHEKAPPA
|
March 6, 2015 |
|
RAMACHANDRA AITHAL Vs. THE STATE OF KARNATAKA
|
June 5, 2015 |
|
RAMACHANDRA AND ORS. Vs. ANNAPPA AND ORS.
|
January 14, 2015 |
|
RAMACHANDRA BABU DESAI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 13, 2015 |
|
RAMACHANDRA REDDY AND ORS. Vs. STATION HOUSE OFFICER AND ORS.
|
March 11, 2015 |
|
RAMACHANDRAN Vs. STATE OF KARNATAKA
|
September 8, 2015 |
|
RAMACHNDRA SHANKAR BADIGER Vs. THE STATE OF KARNATAKA AND ORS.
|
December 11, 2015 |
|
RAMADEVI Vs. STATE OF KARNATAKA
|
June 5, 2015 |
|
RAMAGOUNDAR Vs. MARIYAPPAN AND ORS.
|
January 31, 2015 |
|
RAMAHIA AND ORS. Vs. STATE OF KARNATAKA
|
May 26, 2015 |
|
RAMAIAH Vs. G. KUPPU SWAMY AND ORS.
|
June 8, 2015 |
|
RAMAIAH AND ORS. Vs. THE BENGALURU DEVELOPMENT AUTHORITY
|
November 19, 2015 |
|
RAMAIAH AND ORS. Vs. DODDAKKAIMMA AND ORS.
|
August 11, 2015 |
|
RAMAKKA AND ORS. Vs. NIL
|
November 27, 2015 |
|
RAMAKRISHNA KANCHERLA Vs. THE UNION OF INDIA AND ORS.
|
April 24, 2015 |
|
RAMAMURTHY AND ORS. Vs. STATE BY CHIKKAJALA POLICE STATION, BENGALURU
|
August 31, 2015 |
|
RAMANAGOUDA Vs. BHARATI AND ORS.
|
November 3, 2015 |
|
RAMANAGOUDA BIRADAR Vs. THE STATE OF KARNATAKA
|
February 9, 2015 |
|
RAMANATH K.T. Vs. L. SATHYANARAYANA AND ORS.
|
March 20, 2015 |
|
RAMANCHANDRAPPA AND ORS. Vs. BANDAPPA AND ORS.
|
February 24, 2015 |
|
RAMANNA Vs. STATE OF KARNATAKA
|
March 3, 2015 |
|
RAMANNA Vs. THE STATE
|
March 25, 2015 |
|
RAMANNA Vs. KRISHNAPPA
|
December 18, 2015 |
|
RAMANNA AND ORS. Vs. ALIMODDIN AND ORS.
|
September 22, 2015 |
|
RAMAPPA Vs. STATE OF KARNATAKA AND ORS.
|
August 4, 2015 |
|
RAMAPPA Vs. MANAGING DIRECTOR
|
June 30, 2015 |
|
RAMAPPA AND ORS. Vs. PARAMESHWARAPPA AND ORS.
|
February 27, 2015 |
|
RAMAPPA BASAPPA BHOSLE Vs. ISHWARAPPA AND ORS.
|
June 30, 2015 |
|
RAMAPPA BASAPPA BHOSLE Vs. ISHWARAPPA AND ORS.
|
July 30, 2015 |
|
RAMARAJU Vs. PRESIDENT SERVICE INSTITUTE AIR FORCE STATION
|
April 29, 2015 |
|
RAMASWAMY AND ORS. Vs. JAFARSAB AND ORS.
|
July 22, 2015 |
|
RAMEGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
RAMEGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
December 11, 2015 |
|
RAMEGOWDA AND ORS. Vs. ANANTHA M.S. AND ORS.
|
August 14, 2015 |
|
RAMEGOWDA AND ORS. Vs. CHIKKANNA
|
August 27, 2015 |
|
RAMEGOWDA AND ORS. Vs. TAHSILDAR AND ORS.
|
July 7, 2015 |
|
RAMESH Vs. STATE OF KARNATAKA
|
March 4, 2015 |
|
RAMESH Vs. THE DEPUTY COMMISSIONER, BELAGAVI AND ORS.
|
October 7, 2015 |
|
RAMESH Vs. MAYA
|
December 3, 2015 |
|
RAMESH Vs. RAJESHEKAR
|
February 18, 2015 |
|
RAMESH Vs. THE STATE OF KARNATAKA
|
November 26, 2015 |
|
RAMESH Vs. KUMADA
|
January 4, 2015 |
|
RAMESH Vs. STATE BY KUNIGAL POLICE AND ORS.
|
January 19, 2015 |
|
RAMESH Vs. HYDERABAD KARNATAKA EDUCATION SOCIETY AND ORS.
|
February 11, 2015 |
|
RAMESH AND ORS. Vs. REKHA
|
November 24, 2015 |
|
RAMESH BABU G Vs. PRAMILA RANI
|
April 10, 2015 |
|
RAMESH CHANDRA DUTT Vs. BASAPPA AND ORS.
|
December 8, 2015 |
|
RAMESH G. AND ORS. Vs. PRAKASH V. SANGHVI
|
January 13, 2015 |
|
RAMESH GOWDA Vs. VIJAYA FERNADES AND ORS.
|
June 9, 2015 |
|
RAMESH KAVADI R.K. AND ORS. Vs. REGISTRAR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.
|
November 17, 2015 |
|
RAMESH P Vs. CHANDRAKANTHA V
|
October 5, 2015 |
|
RAMESH R SHETTI Vs. STATE OF KARNATAKA
|
February 20, 2015 |
|
RAMESH RAO, Vs. VIJAYAMMA,
|
January 2, 2015 |
|
RAMESH SANTHANAM Vs. SADASHIVA RAO AND ORS.
|
February 27, 2015 |
|
RAMESHA Vs. THE STATE
|
April 30, 2015 |
|
RAMIA AND ORS. Vs. B.P. RAMESH AND ORS.
|
February 9, 2015 |
|
RAMJI GRANITES Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.
|
September 9, 2015 |
|
RAMMANNA Vs. VINOD AND ORS.
|
June 23, 2015 |
|
RAMNATH Vs. THE MANAGEMENT OF NWKRTC UTTRA KANNADA DIVISION
|
January 30, 2015 |
|
RAMNING Vs. GANESH AND ORS.
|
September 10, 2015 |
|
RAMRAO Vs. MALLAYYA AND ORS.
|
February 11, 2015 |
|
RAMSMON; HAJINAS Vs. STATE OF KARNATAKA
|
August 24, 2015 |
|
RAMU Vs. THE ASSISTANT DIRECTOR, KARNATAKA LAND ARMY CORPORATION AND ORS.
|
April 10, 2015 |
|
RANAJIT Vs. THE STATE OF KARNATAKA
|
October 12, 2015 |
|
RANAJIT Vs. STATE OF KARNATAKA
|
December 10, 2015 |
|
RANAPPA Vs. STATE OF KARNATAKA AND ORS.
|
November 6, 2015 |
|
RANBIR SINGH Vs. THE STATE OF KARNATAKA AND ORS.
|
December 1, 2015 |
|
RANGA Vs. SPECIAL LAND ACQUSITION OFFICER KHEP
|
June 12, 2015 |
|
RANGAIAH Vs. STATE OF KARNATAKA AND ORS.
|
August 26, 2015 |
|
RANGAMMA AND ORS. Vs. ANITHA. K.P. AND ORS.
|
October 13, 2015 |
|
RANGANATH Vs. SAROJADEVI
|
August 19, 2015 |
|
RANGANATH Vs. THE STATE OF KARNATAKA
|
February 25, 2015 |
|
RANGANATHA Vs. STATE OF KARNATAKA
|
November 20, 2015 |
|
RANGANATHA B. AND ORS. Vs. LAKSHMIDEVAMMA AND ORS.
|
March 11, 2015 |
|
RANGAPPA Vs. B.S. SOWMYA AND ORS.
|
April 17, 2015 |
|
RANGAPPA AND ORS. Vs. NAGAPPA AND ORS.
|
September 2, 2015 |
|
RANGAPPA AND ORS. Vs. THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND ORS.
|
July 16, 2015 |
|
RANGAPPA AND ORS. Vs. STATE OF KARNATAKA
|
March 20, 2015 |
|
RANGARAJU Vs. R.R. DEVELOPERS AND ORS.
|
October 14, 2015 |
|
RANGARAJU Vs. DHANRAJ
|
January 22, 2015 |
|
RANGASWAMY AND ORS. Vs. STATE OF KARNATAKA
|
October 6, 2015 |
|
RANGASWAMY AND OTHERS Vs. V SURESH AND OTHERS
|
December 1, 2015 |
|
RANGAYYA Vs. THE STATE
|
January 8, 2015 |
|
RAOSAHEB SATYAGOUDA PATIL Vs. VILAS
|
March 17, 2015 |
|
RASHEEDA BANU AND OTHERS Vs. SAM TOURS & TRAVELS, BENGALURU-4 AND OTHERS
|
December 15, 2015 |
|
RASHID SAB Vs. K. SIDDAMURTHY AND ORS.
|
January 5, 2015 |
|
RASHMI Vs. COMMISSIONER DEPARTMENT OF FOOD AND CIVIL
|
February 10, 2015 |
|
RASHMI BARBHAIYA; ADVINUS THERAPEUTICS LTD Vs. STATE OF KARNATAKA
|
September 14, 2015 |
|
RASHMI SOLANKI Vs. B.S. SHAM SUNDER
|
September 11, 2015 |
|
RASTUM Vs. STATE OF KARNATAKA
|
April 24, 2015 |
|
RATHI Vs. DHANYAKUMAR
|
June 15, 2015 |
|
RATHNA KUMAR; GLORY ROSALIND Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED; BOARD OF DIRECTORS; N H BHEEMSEN; M S VANAJA; SHRILATHA K AND OTHERS
|
July 17, 2015 |
|
RATHNAKAR SHETTY Vs. STATE AND ORS.
|
December 3, 2015 |
|
RATHNAMMA Vs. THE MANAGING DIRECTOR, KSRTC
|
July 9, 2015 |
|
RATHNAMMA Vs. PREMAVATHI
|
August 20, 2015 |
|
RATHNAMMA Vs. STATE AND ORS.
|
November 2, 2015 |
|
RATHNAMMA AND ORS Vs. MAHADVESWAMY AND ORS
|
October 7, 2015 |
|
RATHNAMMA AND ORS. Vs. V. PRAHALADA RAO
|
October 7, 2015 |
|
RATHNAMMA AND ORS. Vs. M. SELVARAJ AND ORS.
|
October 29, 2015 |
|
RATHNAMMA AND ORS. Vs. H.C. MADHU AND ORS.
|
October 31, 2015 |
|
RATHOD RAMESH Vs. RAJU
|
January 8, 2015 |
|
RAVALU Vs. ASSISTANT COMMISSIONER AND SUB-DIVISIONAL MAGISTRATE, NORTH KANARA
|
August 3, 2015 |
|
RAVEESHA Vs. N. SHOBHA AND ORS.
|
September 1, 2015 |
|
RAVENDRA Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
RAVI Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
November 3, 2015 |
|
RAVI Vs. LAXMAVVA AND ORS.
|
December 15, 2015 |
|
RAVI Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
November 17, 2015 |
|
RAVI AGARWAL Vs. GOVIND RAJ SHETTY AND ORS.
|
November 19, 2015 |
|
RAVI AND ORS. Vs. STATE OF KARNATAKA
|
July 8, 2015 |
|
RAVI RAJ GURU RAJ KULKARNI Vs. SELVI J. JAYALALITHA AND ORS.
|
May 21, 2015 |
|
RAVI S/O PURU RATHOD Vs. STATE
|
September 23, 2015 |
|
RAVICHANDRA G. Vs. CHAIRMAN AND MANAGING DIRECTOR KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
|
April 16, 2015 |
|
RAVICHANDRA R. AND ORS. Vs. KARNATAKA EXAMINATION AUTHORITY AND ORS.
|
July 22, 2015 |
|
RAVIKANT; BABY RAMESH HARIKANTRA; VIJAY YADUBA HARIKANTRA; NIRMALA SHIVARAM HARIKANTRA @ TANDEL; SAROJA BABU HARIKANTRA AND OTHERS Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER; TAHASILDAR
|
June 30, 2015 |
|
RAVIKUMAR Vs. THE STATE OF KARNATAKA AND ORS.
|
July 13, 2015 |
|
RAVIKUMAR M. Vs. C.A. CHANNAPPA GOWDA
|
January 31, 2015 |
|
RAVIKUMAR PAWAR; R L ANNAJI RAO PAWAR; SUVARNABAI PAWAR; BHUVANESHWARI; SHRINIVAS RAO Vs. STATE OF KARNATAKA AND ORS
|
November 17, 2015 |
|
RAVINDRA Vs. LILIYAS THERESA FERNANDES AND ORS.
|
September 1, 2015 |
|
RAVINDRA Vs. STATE OF KARNATAKA
|
July 21, 2015 |
|
RAVINDRA Vs. VIMAL AND ORS.
|
June 23, 2015 |
|
RAVINDRA BHANDARY Vs. SURENDRA N. GADIYAR AND ORS.
|
November 9, 2015 |
|
RAVINDRA P.N. Vs. VIDYA MOHAN NADIGER AND ORS.
|
April 27, 2015 |
|
RAVINDRA REDDY AND ORS. Vs. NARASIMHAMURTHY AND ORS.
|
January 8, 2015 |
|
RAVINDRA VEER SINGH Vs. TBH BREWERIES INDIA PRIVATE LIMITED
|
February 20, 2015 |
|
RAVIRAJ ENTERPRISES Vs. COMMISSIONER OF EXCISE IN KARNATAKA
|
February 18, 2015 |
|
RAWTHER SPICES PRIVATE LIMITED Vs. JAMMU & KASHMIR BANK LTD.
|
January 7, 2015 |
|
RAY CONSTRUCTION LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 9, 2015 |
|
RBL BANK LTD. Vs. OFFICIAL LIQUIDATOR OF NUCOR WIRES LTD.
|
November 24, 2015 |
|
REDWOOD ENTERPRISES PVT. LTD. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 2, 2015 |
|
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. GOPALAPPA
|
June 5, 2015 |
|
REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. RAVI SHANKARAPPA AND ORS.
|
March 25, 2015 |
|
REGIONAL MANAGER, UNITED INDIA INS. CO. LTD. Vs. SHAILAJA
|
April 29, 2015 |
|
REHANA EASMIN; MASTER MOHAMMED ROUNAQ BADSA; BIBI JAMILA Vs. MANAGING DIRECTOR, APSRTC; DIVISIONAL CONTROLLER
|
July 1, 2015 |
|
REI ELECTRONICS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT GROUP BRANCH AND ORS.
|
November 30, 2015 |
|
REITZ INDIA LIMITED Vs. THE APPELLATE AUTHORITY AND ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA, ENERGY DEPARTMENT AND ORS.
|
August 14, 2015 |
|
REKHA AND ORS. Vs. N.B. SHIVAKUMAR AND ORS.
|
November 23, 2015 |
|
REKHA AND ORS. Vs. D.R. KESHAVAMURTHY AND ORS.
|
November 25, 2015 |
|
REKHA AND ORS. Vs. N.T. GANESH AND ORS.
|
January 6, 2015 |
|
REKHA AND ORS. Vs. KRISHNAMURTHY AND ORS.
|
October 6, 2015 |
|
REKHA S. CHANDRU AND ORS. Vs. CHIKKA VENKATAPPA AND ORS.
|
March 9, 2015 |
|
RELIANCE GEN. INS. CO. LTD. AND ORS. Vs. KERTI AND ORS.
|
April 3, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAHABUBI AND ORS.
|
December 8, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. DEVIBAI AND ORS.
|
March 13, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD, Vs. DRAKSHAYINI
|
March 3, 2015 |
|
RENAVVA AND ORS. Vs. THE ASSISTANT COMMISSIONER, DHARWAD AND ORS.
|
March 9, 2015 |
|
RENUKA Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
January 13, 2015 |
|
RENUKA AND ORS. Vs. LEEWAY LOGISTICS LTD. AND ORS.
|
April 16, 2015 |
|
RENUKA AND ORS. Vs. H.M. MANJUNATH AND ORS.
|
November 4, 2015 |
|
RENUKA BAI AND ORS. Vs. K. RAJESH NAYAK AND ORS.
|
October 15, 2015 |
|
RENUKA MANGHNANI Vs. PEDDAKKA AND ORS.
|
April 27, 2015 |
|
RENUKAMMA Vs. LINGAPPA AND ORS.
|
March 17, 2015 |
|
RENUKAMMA AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C. AND ORS.
|
September 4, 2015 |
|
RENUKAMMA AND ORS. Vs. THE MANAGING DIRECTOR, BMTC
|
November 13, 2015 |
|
RENUKMAR AND ORS. Vs. STATE OF KARNATAKA
|
October 7, 2015 |
|
RESHMA Vs. PRESIDENT, ANGANAVADI WORKERS RECRUITMENT COMMITTEE & DEPUTY DIRECTOR OF WOMEN & CHILD DEVELOPMENT AND ORS.
|
June 1, 2015 |
|
REVANNA Vs. RAJESH AND ORS.
|
February 23, 2015 |
|
REVANSIDDAYYA Vs. THE STATE BANK OF INDIA
|
November 23, 2015 |
|
REVATHI Vs. STATE OF KARNATAKA
|
February 5, 2015 |
|
RITU PRIMLANI Vs. THE STATE OF KARNATAKA AND ORS.
|
October 16, 2015 |
|
RIZWAN Vs. FAHAD AND ORS.
|
July 15, 2015 |
|
RIZWAN SHARIF Vs. THE STATE OF KARNATAKA AND ORS.
|
November 7, 2015 |
|
ROCKLINE BAR AND RESTAURANT Vs. STATE OF KARNATAKA AND ORS.
|
May 5, 2015 |
|
ROCKLINE BAR AND RESTAURENT BANGALURU Vs. STATE OF KARNATAKA
|
July 2, 2015 |
|
ROOPA Vs. STATE OF KARNATAKA; M S RAVI KUMAR
|
July 9, 2015 |
|
ROOPA Vs. SANJEEV
|
April 22, 2015 |
|
ROOPA AND ORS. Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD.
|
September 30, 2015 |
|
ROOPA K Vs. ORIENTAL INSURANCE CO LTD
|
January 23, 2015 |
|
ROOPA M.C. AND ORS. Vs. HANUMANTHAIAH C. AND ORS.
|
October 16, 2015 |
|
ROOPA T.S. AND ORS. Vs. THE NEW INDIA INSURANCE CO. LTD. AND ORS.
|
September 7, 2015 |
|
ROOPALI SANJAY MANE Vs. SANJAY VASANTRAO MANE
|
March 26, 2015 |
|
ROOPESH AND ORS. Vs. RANGAIAH AND ORS.
|
April 23, 2015 |
|
ROSHAN KIRANA MERCHANT GUNJ BHALKI Vs. STATE OF KARNATAKA AND ORS.
|
September 30, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. Y AMOGA VARSHA S/O Y YELLAPPA GOWDA
|
January 5, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. MARILYN PHILIP AND ORS.
|
April 7, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. GANGADHAR VARMA B.R. AND ORS.
|
August 3, 2015 |
|
RUBEN Vs. THE PRINCIPAL SECRETARY (HIGHER EDUCATION), EDUCATION DEPARTMENT, GOVERNMENT OF KARNATAKA AND ORS.
|
January 22, 2015 |
|
RUDRAGOUDA Vs. THE GOVT. OF KARNATAKA AND ORS.
|
January 27, 2015 |
|
RUDRAMANI Vs. CHOLAMANDALAM GENERAL INSU. CO. LTD. AND ORS.
|
June 24, 2015 |
|
RUDRAMMA AND ORS. Vs. NAGARAJU AND ORS.
|
July 8, 2015 |
|
RUDRAMUNI COTTON INDUSTRIES AND ORS. Vs. THE DIRECTOR, AGRICULTURE PRODUCE MARKETING AND ORS.
|
January 21, 2015 |
|
RUDRAMURTHY Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
January 27, 2015 |
|
RUDRAPPA Vs. M.R. SHIVARUDRAIAH AND ORS.
|
June 22, 2015 |
|
RUDRAPPA Vs. MAHADEO ISHWAR KAMBLE AND ORS.
|
August 25, 2015 |
|
RUDRAPPA Vs. BASAVANTAPPA
|
August 11, 2015 |
|
RUDRAPPA AND ORS. Vs. SHIDDAPPA AND ORS.
|
June 18, 2015 |
|
RUDRAPPA AND ORS. Vs. KASTHURIBA KANYA VIDYALAYA (R)
|
February 19, 2015 |
|
RUDRAPPA AND ORS. Vs. MUNIVEERAPPA AND ORS.
|
September 26, 2015 |
|
RUDRAPPA KAREPPA DHUDALI Vs. THE STATE OF KARNATAKA
|
October 13, 2015 |
|
RUFKHA MASOOD Vs. MOHAMMED SAMEER AND ORS.
|
February 27, 2015 |
|
RUHID JAMAL Vs. STATE OF KARNATAKA
|
February 3, 2015 |
|
RUKHIYA BI AND ORS. Vs. M. VINOD KUMAR AND ORS.
|
February 20, 2015 |
|
RUKKUBAI Vs. ANANTHARAM SINGH
|
June 9, 2015 |
|
RUKMAWWA & OTHERS Vs. VIJAYKANT & ANOTHER
|
July 20, 2015 |
|
RUKMINI M.R. AND ORS. Vs. SHRUTHI S.R. AND ORS.
|
August 19, 2015 |
|
RUMY M. SANGAMA AND ORS. Vs. B. VASANTHASHETTY AND ORS.
|
January 16, 2015 |
|
RUPABAI Vs. THE SENIOR ASSISTANT DIRECTOR OF HORTICULTURE AND ORS.
|
February 13, 2015 |
|
S A SAMSUDDIN Vs. S K A C M S LTD
|
March 18, 2015 |
|
S ASHWINI Vs. V ANANDA KUMAR
|
June 4, 2015 |
|
S B SADANANDA Vs. ABDUL JALEEL
|
March 17, 2015 |
|
S GEETHA Vs. K C VIJAYAKUMAR; K C BASAVARAJU
|
September 22, 2015 |
|
S H NARAYANA MURTHY AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS
|
October 7, 2015 |
|
S I MOHEUDEEN ALIAS SHAIK IMAM MOHEUDEEN Vs. RABIYA BI, 35 YEARS,
|
June 16, 2015 |
|
S K AGRICULTURISTS CO-OPERATIVE MARKETING SOCIETIES LIMITED Vs. CANARA BANK
|
January 13, 2015 |
|
S K NAGARAJ Vs. STATE OF KARNATAKA
|
October 1, 2015 |
|
S L N EDUCATIONAL & SOCIAL TRUST; MARUTHI EDUCATION SOCIETY; NISARGA VIDYA NIKETHAN; MAGADI KEMPEGOWDA VIDYALAYA; MATHA CHARITABLE TRUST; SKYWARD SCHOOL AND ORS Vs. STATE OF KARNATAKA AND ORS
|
November 23, 2015 |
|
S N MALLESH Vs. STATE OF KARNATAKA
|
March 2, 2015 |
|
S PUTTAIAH Vs. S K SHARAVATHI
|
September 1, 2015 |
|
S R KRISHNAN Vs. CHIEF EXECUTIVE
|
July 20, 2015 |
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S RAGHUNATH S/O L K SRINIVASAN Vs. STATE OF KARNATAKA
|
December 3, 2015 |
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S S KUMATAGI Vs. STATE OF KARNATAKA
|
February 2, 2015 |
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S SHIVANANDA SWAMY Vs. STATE OF KARNATAKA
|
April 29, 2015 |
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S SHOBHA; S J RAJALAKSHMI Vs. MAHARAJA NADAR; RAJESH KUMAR, MAJOR; INSPECTOR OF POLICE; COMMISSIONER AND OTHER
|
July 15, 2015 |
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S THIPPESWAMY Vs. STATE OF KARNATAKA
|
April 7, 2015 |
|
S V DAMODARA Vs. B R KAMALAKSHI
|
March 20, 2015 |
|
S V SURESH KUMAR Vs. STATE OF KARNATAKA
|
September 23, 2015 |
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S VENKATARAMA REDDY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 11, 2015 |
|
S. ANAND AND ORS. Vs. R. PUNITH AND ORS.
|
October 15, 2015 |
|
S. ANANDA AND ORS. Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.
|
November 6, 2015 |
|
S. ARMUGUM Vs. THE STATE
|
April 29, 2015 |
|
S. ASHOK Vs. THE REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
November 13, 2015 |
|
S. BALAJI Vs. DEPARTMENT OF TELECOMMUNICATIONS AND ORS.
|
November 5, 2015 |
|
S. BASAVARAJU Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
March 6, 2015 |
|
S. GULLAIAH Vs. THE REGISTRAR, STATE BY LOKAYUKTHA POLICE
|
June 29, 2015 |
|
S. JAGADEESHWARA REDDY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 2015 |
|
S. JYOTHI KUMARI Vs. THE STATE OF KARNATAKA AND ORS.
|
July 23, 2015 |
|
S. KAVERI Vs. THE LAND TRIBUNAL
|
January 2, 2015 |
|
S. MANIK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 1, 2015 |
|
S. MANJUNATH Vs. R. BHASKAR
|
February 13, 2015 |
|
S. NAGARATHNA AND ORS. Vs. MANUSHREE
|
February 26, 2015 |
|
S. NAGENDRA Vs. C. MAHESH KUMAR
|
June 24, 2015 |
|
S. NANJAPPA Vs. KENDRIYA UPADHYARA SANGHA AND ORS.
|
March 10, 2015 |
|
S. NETHAJI AND ORS. Vs. ANAND M. AND ORS.
|
August 10, 2015 |
|
S. NITHIN KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 14, 2015 |
|
S. PADMANABHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
February 9, 2015 |
|
S. PRAKASH Vs. MITA HAMSAGAR
|
July 10, 2015 |
|
S. PRASAD KUMAR Vs. STATE OF KARNATAKA
|
February 6, 2015 |
|
S. PRASANNA Vs. SHANY JALAL AND ORS.
|
February 23, 2015 |
|
S. PRASANNA Vs. KAMALA AND ORS.
|
March 12, 2015 |
|
S. PURUSHOTHAM Vs. B.C. RADHA
|
June 3, 2015 |
|
S. RAJENDRAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
March 26, 2015 |
|
S. RAMAPRASAD Vs. S. ARAVIND KUMAR
|
June 9, 2015 |
|
S. RAMASWAMY AND ORS. Vs. B.T. GOVINDASHETTY AND ORS.
|
November 27, 2015 |
|
S. RAMESH Vs. K.P. JAYARAM AND ORS.
|
February 3, 2015 |
|
S. SATHISHKUMAR AND ORS. Vs. G.V. CHANDRA SHEKAR AND ORS.
|
December 14, 2015 |
|
S. SHANTAPPA AND ORS. Vs. CHULACHAVVA
|
September 8, 2015 |
|
S. SRIDHAR Vs. R. SRINIVASA AND ORS.
|
September 22, 2015 |
|
S. SUNDARAMURTHY AND ORS. Vs. SARASWATHI LAKSHMANAN AND ORS.
|
July 21, 2015 |
|
S. SUNDARESH Vs. STATE OF KARNATAKA AND ORS.
|
October 31, 2015 |
|
S. THIPPESWAMY Vs. THE STATE OF KARNATAKA
|
April 7, 2015 |
|
S. VEERBHADRAPPA AND ORS. Vs. MRUTYUNJAYA PATIL AND ORS.
|
March 25, 2015 |
|
S. VENKATARAMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 17, 2015 |
|
S. VENKATESH Vs. STATE OF KARNATAKA
|
August 18, 2015 |
|
S. VIVEKANANDA Vs. JALAJA
|
January 16, 2015 |
|
S. YATHIRAJ Vs. SUSMA TALUJA AND ORS.
|
January 21, 2015 |
|
S.A. BABU REDDY Vs. MUNIREDDY AND ORS.
|
October 7, 2015 |
|
S.A. RAM PRAKASH Vs. THE STATE OF KARNATAKA AND ORS.
|
June 11, 2015 |
|
S.B. AUDIO AND VIDEO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
November 2, 2015 |
|
S.D. NAGARAJU AND ORS. Vs. SRI SHIVAGANGA EDUCATION AND CHARITABLE TRUST (R) AND ORS.
|
August 11, 2015 |
|
S.G. KUDACHIMATH Vs. THE SECRETARY, GOVERNMENT OF KARNATAKA DEPT. OF EDUCATION AND ORS.
|
January 22, 2015 |
|
S.G. PRABHU Vs. JAYACHAMARAJA WADEYAR GOLF CLUB AND ORS.
|
August 19, 2015 |
|
S.G. SEETHALAKSHMI PROPRIETRIX Vs. THE STATE OF KARNATAKA AND ORS.
|
January 29, 2015 |
|
S.H. MALAGI Vs. BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS.
|
March 10, 2015 |
|
S.J. DHARMA Vs. THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
January 20, 2015 |
|
S.K. CHAND BASHA Vs. A.P. VIJAYALAKSHMI
|
April 15, 2015 |
|
S.K. GANGADHARA Vs. RAMACHANDRA
|
April 13, 2015 |
|
S.K. GUHAROY Vs. P. RAMAMURTHY AND ORS.
|
March 11, 2015 |
|
S.K. LAKSHMINARAYANA AND ORS. Vs. POONAM HARISH AND ORS.
|
April 27, 2015 |
|
S.K. MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 3, 2015 |
|
S.K. RAVI KUMAR Vs. SHRIRAM GENERAL INSURANCE CO. LTD., BANGALORE & ANOTHER
|
August 3, 2015 |
|
S.L. BASAVARAJ Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
August 7, 2015 |
|
S.L. INDUSTRIES Vs. COMMISSIONER OF C. EX. & S.T., MANGALORE
|
April 25, 2015 |
|
S.LAKSHMIKANTH Vs. MANAGING DIRECTOR K.S.R.T.C. BANGALORE
|
July 1, 2015 |
|
S.M. ASHA PARVEEN Vs. THE STATE OF KARNATAKA AND ORS.
|
November 3, 2015 |
|
S.M. CHALIGEPI Vs. STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
S.M. GOWDA AND ORS. Vs. C.V. VENKATESH AND ORS.
|
August 26, 2015 |
|
S.M. MAHESHA Vs. CHOLAMANGALAM GENERAL INSURANCE CO. LTD. AND ORS.
|
November 30, 2015 |
|
S.M. MALLEGOWDA Vs. S.M. ANNE GOWDA AND ORS.
|
July 3, 2015 |
|
S.M. PATIL Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH AND ORS.
|
November 5, 2015 |
|
S.M. PRAVEEN KUMAR Vs. U.R. URUDAYA KUMAR AND ORS.
|
January 19, 2015 |
|
S.M. VIJAYAKUMAR Vs. STATE OF KARNATAKA
|
February 19, 2015 |
|
S.M. VIJAYAKUMAR Vs. STATE OF KARNATAKA
|
February 9, 2015 |
|
S.N. FINANCE LIMITED Vs. K.R. SATHYAVATHY
|
February 27, 2015 |
|
S.N. GANGADHARAIAH, K.A.S. Vs. THE STATE OF KARNATAKA AND ORS.
|
April 13, 2015 |
|
S.N. HEGDE Vs. THE LOKAYUKTA AND ORS.
|
December 1, 2015 |
|
S.N. LADHANI Vs. THE STATE OF KARNATAKA AND ORS.
|
November 4, 2015 |
|
S.N. SINHA Vs. STATE OF KARNATAKA AND ORS.
|
August 18, 2015 |
|
S.P. MALIKARJUNA Vs. THE DEPUTY COMMISSIONER KSRTC
|
January 14, 2015 |
|
S.P. SHARMA Vs. YASHWANTH TUKARAM SHIVALOI AND ORS.
|
March 16, 2015 |
|
S.P. SHIVARAJU Vs. BASAVARAJU
|
January 8, 2015 |
|
S.P. THOMAS AND ORS. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE AND ORS.
|
August 6, 2015 |
|
S.R. ANANTHARAMAIAH AND ORS. Vs. S.K. RAJU AND ORS.
|
February 18, 2015 |
|
S.R. CHOWDAIAH Vs. THE STATE OF KARNATAKA
|
July 9, 2015 |
|
S.R. KRISHNA MURTHY AND ORS. Vs. NAGAPPA AND ORS.
|
February 25, 2015 |
|
S.R. NARASIMHA MURTHY AND ORS. Vs. HABIBULLA V.A.
|
June 30, 2015 |
|
S.R. NARAYANAMURTHY Vs. POORNAPRAGNA HOUSE BUILDING CO-OPERATIVE SOCIETY AND ORS.
|
August 5, 2015 |
|
S.S. EMMI AND ORS. Vs. THE HUBLI-DHARWAD MUNICIPAL CORPORATION AND ORS.
|
January 5, 2015 |
|
S.U. HIREMATH Vs. THE MANAGING DIRECTOR, KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION
|
January 8, 2015 |
|
S.V. DEEPAK Vs. MAQBOOL JON
|
March 13, 2015 |
|
S.V. MOORTHY Vs. THE ASSISTANT COMMISSIONER REVENUE DEPARTMENT, BELLARY AND ORS.
|
January 31, 2015 |
|
S.V. PATIL Vs. COMMISSIONER AND APPELLATE AUTHORITY OF FOOD AND CIVIL SUPPLIES AND DEPT. OF CONSUMER AFFAIRS
|
January 5, 2015 |
|
S.V. RAMESH Vs. THE STATE OF KARNATAKA AND ORS.
|
March 13, 2015 |
|
S.V. RECREATION ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
|
November 2, 2015 |
|
S.Y. ANANDKUMAR Vs. DHANASHREE AND ORS.
|
June 26, 2015 |
|
SABANIGAR Vs. SAMEER
|
July 22, 2015 |
|
SABANNA Vs. THE STATE
|
September 8, 2015 |
|
SABANNA Vs. THE STATE
|
June 1, 2015 |
|
SABBU SUNIL Vs. CHANNA VARDHINI
|
July 1, 2015 |
|
SACHIN R. RAJMANE Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
|
April 30, 2015 |
|
SADANAND Vs. Y.V. DODDAMANI
|
September 23, 2015 |
|
SADANAND Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
July 3, 2015 |
|
SADANAND AND ORS. Vs. THE STATE
|
January 27, 2015 |
|
SADASHIV Vs. RAJESHWARI AND ORS.
|
September 22, 2015 |
|
SADASHIV AND ORS. Vs. DYAVAKKA AND ORS.
|
September 10, 2015 |
|
SADASHIVSWAMY G. HIREMATH AND ORS. Vs. PREMA NAGAYYA SANDANAM AND ORS.
|
February 10, 2015 |
|
SADIQ SHANAWAD Vs. THE STATE OF KARNATAKA
|
January 14, 2015 |
|
SAGAR AUTOMOBILES Vs. KAILASH CHANDRA SUDARSHAN
|
April 29, 2015 |
|
SAGAR ROCKS & DYKES PVT. LTD. AND ORS. Vs. ANTOLINI LUIGI & SPA
|
March 12, 2015 |
|
SAGAR SHRISHAIL DHAGE Vs. ARJUN AND ANOTHER
|
June 3, 2015 |
|
SAHANA K.S. Vs. RANGASWAMY AND ORS.
|
February 27, 2015 |
|
SAI ANNAPURNA BIO-PROTEINS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
|
December 18, 2015 |
|
SAI BASAVA DEVELOPERS Vs. K N PARVATHI ALIAS PARVATHI
|
April 29, 2015 |
|
SAIBANNA Vs. THE STATE OF KARNATAKA AND ORS.
|
January 23, 2015 |
|
SAINATH Vs. R RAGHU
|
July 15, 2015 |
|
SAIRA BANU Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
June 26, 2015 |
|
SAIYAD GULAM VOHIDDIN AND ORS. Vs. THE DEPUTY COMMISSIONER, KOPPAL AND ORS.
|
July 7, 2015 |
|
SAKAMMA AND ORS. Vs. MANU DAYAKAR AND ORS.
|
March 10, 2015 |
|
SAKKUBAI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 27, 2015 |
|
SALEEM Vs. STATE OF KARNATAKA
|
August 13, 2015 |
|
SALEEM PASHA Vs. STATE OF KARNATAKA
|
July 23, 2015 |
|
SALIL PUNOOSE Vs. INCOME TAX OFFICER
|
November 17, 2015 |
|
SALIM AND ORS. Vs. THE STATE OF KARNATAKA
|
November 9, 2015 |
|
SALIMABI Vs. STATE OF KARNATAKA AND ORS.
|
August 5, 2015 |
|
SAMEER Vs. PUTTAPPA AND ORS.
|
March 18, 2015 |
|
SAMI Vs. STATE OF KARNATAKA
|
March 3, 2015 |
|
SAMIULLA KHAN Vs. STATE
|
July 1, 2015 |
|
SAMPADA ALIAS KEMPAVVA BASAPPA KAMBLE Vs. BASAPPA KALLAPPA KAMBLE
|
February 3, 2015 |
|
SAMPAJE RUBBER AND ORS. Vs. S. GOPAL KAMATH & CO.
|
February 24, 2015 |
|
SAMPANGAPPA Vs. KEMPAMMA AND ORS.
|
March 20, 2015 |
|
SANAULLA QUARESHI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 24, 2015 |
|
SANDEEP AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 19, 2015 |
|
SANDEEP CHOWHAN AND ORS. Vs. KRISHNARAJ BHAT
|
September 26, 2015 |
|
SANDESH Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 7, 2015 |
|
SANDESH Vs. STATE OF KARNATAKA
|
January 12, 2015 |
|
SANDHYA K.R. AND ORS. Vs. S. RUKMINI
|
April 17, 2015 |
|
SANDRA LESLEY ANN BARTELS Vs. PAUL MANOHARAN MOSES
|
March 17, 2015 |
|
SANDYA Vs. H.R. YOGESH
|
October 28, 2015 |
|
SANDYA Vs. STATE BY THE PEENYA POLICE STATION
|
August 4, 2015 |
|
SANDYA GONI Vs. STATE OF KARNATAKA AND ORS.
|
June 10, 2015 |
|
SANDYAKUMARI Vs. RAJEEV NANDAN
|
October 5, 2015 |
|
SANGAMESH Vs. THE STATE
|
June 1, 2015 |
|
SANGAMESH Vs. K.T. GEETHA AND ORS.
|
June 12, 2015 |
|
SANGAMESH HIREMATH Vs. STATE OF KARNATAKA AND OTHERS
|
November 17, 2015 |
|
SANGANAGOUDA Vs. MUKTA
|
January 13, 2015 |
|
SANGAPPA Vs. CHANNABASAMMA AND ORS.
|
August 7, 2015 |
|
SANGAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
|
November 23, 2015 |
|
SANGAPPA Vs. NAGRAJ U. KODIHALLI AND ORS.
|
January 7, 2015 |
|
SANGAPPA P. HOSAMANI Vs. THE STATE OF KARNATAKA AND ORS.
|
June 24, 2015 |
|
SANGAWWA AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER, ALAMATTI
|
December 15, 2015 |
|
SANGAYYA Vs. THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT
|
September 29, 2015 |
|
SANGAYYA Vs. STATE OF KARNATAKA
|
April 9, 2015 |
|
SANGEETA Vs. STATE OF KARNATAKA AND ORS.
|
April 9, 2015 |
|
SANGEETHA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
|
June 29, 2015 |
|
SANJAY Vs. STATE OF KARNATAKA
|
November 13, 2015 |
|
SANJAY Vs. SADASHIV
|
August 4, 2015 |
|
SANJAY CHANDUSA GONGALE Vs. ANJALI AND ORS.
|
June 17, 2015 |
|
SANJAY KUMAR MISHRA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
|
December 8, 2015 |
|
SANJEEV KUMAR @ SANJU S/O SHANKER Vs. PRADEEP S/O SHARNAPPA; SUBHAS S/O KASHINATH HATKAR; NATIONAL INSURANCE CO LTD
|
August 18, 2015 |
|
SANJEEV KUMAR A. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 19, 2015 |
|
SANJEEVA BHANDARY Vs. SHIVARAM BHANDARY AND ORS.
|
July 27, 2015 |
|
SANJEEVA KUMAR R. Vs. UNION OF INDIA AND ORS.
|
July 14, 2015 |
|
SANJEEVA MURTHY S.R. AND ORS. Vs. THE ASSISTANT COMMISSIONER, MADHUGIRI SUB-DIVISION AND ORS.
|
July 17, 2015 |
|
SANJEEVAMMA AND ORS. Vs. SHANTHAMMA AND ORS.
|
November 25, 2015 |
|
SANJEEVKUMAR AND ORS. Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED AND ORS.
|
December 15, 2015 |
|
SANJIVKUMR Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
January 2, 2015 |
|
SANJU Vs. V.V. SATYANARAYANA AND ORS.
|
March 26, 2015 |
|
SANKAMMA AND ORS. Vs. M.K. DEVENDRAPPA AND ORS.
|
August 21, 2015 |
|
SANNA ALIAS RAMAKRISHNA Vs. STATE OF KARNATAKA
|
January 8, 2015 |
|
SANNA NAGAPPA Vs. STATE OF KARNATAKA AND ORS.
|
June 25, 2015 |
|
SANNA SANGANAGOUDA Vs. THE STATE OF KARNATAKA
|
July 27, 2015 |
|
SANNA TAYAPPA AND ORS. Vs. MOINUDDIN AND ORS.
|
September 28, 2015 |
|
SANNAHAIDEGOWDA Vs. ETHEGOWDA AND ORS.
|
February 18, 2015 |
|
SANNAYALLAVVA AND ORS. Vs. THE ACCOUNTS OFFICER (PV-1) OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A & E) KARNATAKA AND ORS.
|
January 29, 2015 |
|
SANTESH GUREDDI Vs. C.R. DEVENDRA
|
January 14, 2015 |
|
SANTHOSH Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 9, 2015 |
|
SANTHOSH G S Vs. MANJUNATHA B S; MANAGER, NEW INDIA ASSURANCE CO LTD; SANTHOSH G S
|
December 10, 2015 |
|
SANTHOSH KUMAR Vs. GANESH K. AND ORS.
|
January 16, 2015 |
|
SANTHU AND ORS. Vs. THE STATE
|
January 23, 2015 |
|
SANTOSH Vs. STATE OF KARNATAKA
|
June 3, 2015 |
|
SANTOSH Vs. VEENA AND ORS.
|
July 22, 2015 |
|
SANTOSH AND ORS. Vs. THE STATE
|
August 12, 2015 |
|
SANTOSH AND ORS. Vs. THE STATE OF KARNATAKA
|
March 12, 2015 |
|
SANTOSH AND ORS. Vs. THE STATE OF KARNATAKA
|
December 8, 2015 |
|
SARANYA Vs. YUVARAJ AND ORS.
|
June 5, 2015 |
|
SARANYA ALIAS ASHWINI Vs. YUVARAJ
|
June 5, 2015 |
|
SARASAMMA AND ORS. Vs. KRISHNA AND ORS.
|
April 28, 2015 |
|
SARASWATHAMMA Vs. VASANTHAMMANI URS
|
January 13, 2015 |
|
SARASWATHAMMA Vs. RAMAPPA
|
February 9, 2015 |
|
SARASWATHI HOSABANNA NAYAK AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. ORS.
|
August 3, 2015 |
|
SARDAR AND ORS. Vs. THE STATE
|
September 3, 2015 |
|
SARITA Vs. KRISHNA
|
July 16, 2015 |
|
SAROJA Vs. BASAPPA
|
August 7, 2015 |
|
SAROJA KRISHNAMURTHY AND ORS. Vs. SHANTHAMMA AND ORS.
|
October 8, 2015 |
|
SAROJAMMA Vs. UNITED INDIA INSURANCE CO LTD
|
October 30, 2015 |
|
SAROJAMMA Vs. RAJAMMA AND ORS.
|
January 5, 2015 |
|
SARVAR BANU AND ORS. Vs. SAMSUDDIN AND ORS.
|
February 18, 2015 |
|
SASIDHARAN NAIR Vs. L. AMBIKA
|
February 20, 2015 |
|
SATHEESHA R. Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
SATHISH KAMATH AND ORS. Vs. THE RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.
|
September 7, 2015 |
|
SATHISH SHETTY Vs. HARISH SHETTY AND ORS.
|
March 18, 2015 |
|
SATHISHA Vs. RAGHU N.R. AND ORS.
|
October 28, 2015 |
|
SATHYANARAYANA RAJU AND ORS. Vs. RAMAIAH AND ORS.
|
April 16, 2015 |
|
SATISH @ SATISH KUMAR; KAVITHA SHETTY Vs. STATE AND OTHERS
|
July 31, 2015 |
|
SATISH AND ORS. Vs. STATE AND ORS.
|
July 31, 2015 |
|
SATISH AND ORS. Vs. THE DEPUTY COMMISSIONER, BAGALKOT TALUK AND ORS.
|
April 29, 2015 |
|
SATISH AND ORS. Vs. UMESH LAXMAN KADDEGAL AND ORS.
|
August 19, 2015 |
|
SATISH BABU Vs. M.D. ANWAR
|
July 10, 2015 |
|
SATISH G. Vs. STATE OF KARNATAKA
|
January 7, 2015 |
|
SATISH KRISHNA SAIL AND ORS. Vs. THE CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
December 16, 2015 |
|
SATISHKUMAR Vs. SRINIVAS AND ORS.
|
November 7, 2015 |
|
SATTEPPA Vs. STATE OF KARNATAKA
|
November 19, 2015 |
|
SATTEPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
August 3, 2015 |
|
SATYANARAYAN Vs. LEELAVATI AND ORS.
|
July 27, 2015 |
|
SATYAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
SAURABH DUTTA Vs. SNIGDHA BOSE
|
November 20, 2015 |
|
SAVITA RUDRAPPA SONER AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 21, 2015 |
|
SAVITHA AND ORS. Vs. PRAKASH H.S. AND ORS.
|
November 5, 2015 |
|
SAVITHA B.P. Vs. SUDHIR JAGADEESHAN
|
February 10, 2015 |
|
SAVITHA T. HEGDE Vs. THE STATE OF KARNATAKA AND ORS.
|
January 23, 2015 |
|
SAVITHRAMMA Vs. GANGARAJU
|
November 27, 2015 |
|
SAVITHRAMMA AND ORS. Vs. MAHESHBABU P. AND ORS.
|
April 20, 2015 |
|
SAVITHRAMMA AND ORS. Vs. THE DEPUTY COMMISSIONER, MYSORE DISTRICT AND ORS.
|
June 24, 2015 |
|
SAVITHRI AND ORS. Vs. AFSARHUSEN AND ORS.
|
July 17, 2015 |
|
SAVITRIBAI Vs. G.S. PRADEEP
|
July 15, 2015 |
|
SAYYAD ABBAS Vs. RUKIYABI AND ORS.
|
October 30, 2015 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS. Vs. KHODAY INDIA LIMITED
|
September 21, 2015 |
|
SEEMA Vs. B.K. JAYAVARDHANA
|
October 1, 2015 |
|
SEEMA AND ORS. Vs. PRAMILA AND ORS.
|
July 1, 2015 |
|
SEEMA PAWAN JAIN AND ORS. Vs. SALMANKHAN AND ORS.
|
April 7, 2015 |
|
SEENAPPA M Vs. A KANTHARAJ
|
June 24, 2015 |
|
SEENE GOWDA, Vs. STATE OF KARNATAKA
|
February 4, 2015 |
|
SEETABI AND ORS. Vs. SAVITA AND ORS.
|
March 12, 2015 |
|
SEETHA DAYANANDA PAI KALYANA MANTAPA Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX, MALENADU DIVISION, HASSAN
|
March 5, 2015 |
|
SEETHAMMA AND ORS. Vs. THE TAHASILDAR AND ORS.
|
March 23, 2015 |
|
SEETHAMMA MADAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
November 23, 2015 |
|
SEETHARAM VENKATARAMANA AND ORS Vs. J KRISHNA PALEMAR
|
October 7, 2015 |
|
SEETHU Vs. PIJINA MOOLYA
|
January 2, 2015 |
|
SELCO SOLAR LIGHT PRIVATE LIMITED AND ORS. Vs. RAMESH
|
January 8, 2015 |
|
SELVI J. JAYALALITHA Vs. STATE
|
May 11, 2015 |
|
SELVIN Vs. ELIZABETH PRAMILA AND ORS.
|
July 8, 2015 |
|
SENIOR DIVISIONAL PERSONNEL OFFICER AND OTHERS Vs. K T SHOBHABAI
|
November 17, 2015 |
|
SENTILNATHAN Vs. THE FORTUNE GROUP PROPSTAR L.L.P.
|
December 3, 2015 |
|
SERENDIPITY INFOLABS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
January 30, 2015 |
|
SHAB-BE MEHRAJ BANU MG Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
June 9, 2015 |
|
SHABBIR AHAMMED Vs. STATE OF KARNATAKA
|
January 14, 2015 |
|
SHAFIULLA Vs. KRISHNAPPA AND ORS.
|
September 8, 2015 |
|
SHAH POLYMERS Vs. OFFICIAL LIQUIDATOR, CANARA POLYPACK LTD. AND ORS.
|
August 26, 2015 |
|
SHAHANAZ BEGUM Vs. STATE OF KARNATAKA AND ORS.
|
January 14, 2015 |
|
SHAHANAZ BEGUM AND ORS. Vs. LALITABAI AND ORS.
|
April 7, 2015 |
|
SHAHEEN SULTANA Vs. AKBARALI
|
February 4, 2015 |
|
SHAHJAHA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 26, 2015 |
|
SHAHJAHAN ALIAS SHAHABUDDIN Vs. SAMSON DEVAPRASAD & ANOTHER
|
June 3, 2015 |
|
SHAIFAZAINAB Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
|
SHAIK IBRAHIM Vs. THE STATE
|
September 14, 2015 |
|
SHAIK MAQBUL AND ORS. Vs. THE STATE
|
December 9, 2015 |
|
SHAIK SA BEE Vs. SUKURSAB AND ORS.
|
August 21, 2015 |
|
SHAIKH FEROZ Vs. STATE OF KARNATAKA AND ORS.
|
April 1, 2015 |
|
SHAIKH MEHABOOB Vs. THE DIVISIONAL CONTROLLER, NEKRTC AND ORS.
|
February 24, 2015 |
|
SHAILAJA Vs. M.C. SHIVANNA
|
November 9, 2015 |
|
SHAILAJA PATEL Vs. AKMAL PASHA
|
June 12, 2015 |
|
SHAILESH KUMAR Vs. NISHA S. KUMAR
|
November 2, 2015 |
|
SHAKTHI HILL RESORTS PRIVATE LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 1, 2015 |
|
SHAKTHI KUMAR VADHERA Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
December 16, 2015 |
|
SHAKUNTHAL M. AND ORS. Vs. MURTHY AND ORS.
|
September 10, 2015 |
|
SHALINI B SHETTY Vs. GULABI SHETTY
|
June 2, 2015 |
|
SHAM A. NEMICAL Vs. CANARA BANK AND ORS.
|
July 29, 2015 |
|
SHAMA AND ORS. Vs. MAHANTAPPA AND ORS.
|
December 7, 2015 |
|
SHAMALA MURTHY AND ORS. Vs. D. RAVI KUMAR REDDY
|
November 19, 2015 |
|
SHAMALA NAIDU AND ORS. Vs. SUNANDA BAI
|
January 30, 2015 |
|
SHAMASHUDDIN M. SAVADATTI Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.
|
December 18, 2015 |
|
SHAMBHAVI V. SHETTY AND ORS. Vs. GULABI NARAYANA POOJARY AND ORS.
|
April 17, 2015 |
|
SHAMBULINGA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 8, 2015 |
|
SHAMBULINGAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
April 17, 2015 |
|
SHAMBULINGAPPA Vs. SRIPAD PUJAR; DIVISIONAL MANAGER
|
July 16, 2015 |
|
SHAMEEN IBRAHIM BAGAWAN Vs. SUNIL SHANKAR BHOSALE AND ORS.
|
February 13, 2015 |
|
SHAMSHAD ISAK; KASIM MADAR; MAHEK ISAK; MADAR S/O SAHEBLAL ADABEG; KASIM Vs. DUSHANT S/O VITHALRAO TAMBALKAR; MANAGER LEGAL
|
July 30, 2015 |
|
SHAMSHUNNISA AND ORS. Vs. S. GOPALAPPA AND ORS.
|
September 29, 2015 |
|
SHAMSUNDAR L. ASRANI AND ORS. Vs. SHANKHA BRITA DAS AND ORS.
|
April 9, 2015 |
|
SHANKAR Vs. CHANDRASHEKHAR
|
June 4, 2015 |
|
SHANKAR Vs. DEPUTY COMMISSIONER KARWAR UTTARA KANNADA
|
January 23, 2015 |
|
SHANKAR MOOLYA Vs. S. KRISHNANANDA CHATRA
|
January 13, 2015 |
|
SHANKAR N. HOLIHOSUR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 5, 2015 |
|
SHANKAR RAO AND ORS. Vs. M. NAGARAJ AND ORS.
|
April 9, 2015 |
|
SHANKAR S R Vs. RAJAN SAM
|
March 17, 2015 |
|
SHANKAR SHETTY Vs. UMA RAVI AND ORS.
|
November 30, 2015 |
|
SHANKAR V. AND ORS. Vs. SECRETARY, URBAN DEVELOPMENT AUTHORITY AND ORS.
|
July 15, 2015 |
|
SHANKAR V. AND ORS. Vs. THE SECRETARY, URBAN DEVELOPMENT AUTHORITY AND ORS.
|
March 13, 2015 |
|
SHANKARA GOUDA Vs. THE STATE OF KARNATAKA AND ORS.
|
April 25, 2015 |
|
SHANKARAMMA Vs. HUSAINBASHA; BRANCH MANAGER
ICICI LOMBARD GENERAL INSURANCE
COMPANY LTD
|
October 7, 2015 |
|
SHANKARAPPA Vs. NARAYANAPPA AND ORS.
|
September 4, 2015 |
|
SHANKARAPPA K.A.S. Vs. STATE OF KARNATAKA
|
October 28, 2015 |
|
SHANKARAYYA SANGAYYA NARASALAGIMATH AND ORS. Vs. MALLAPPA IRABSAPPA MUDDEBIHAL AND ORS.
|
March 3, 2015 |
|
SHANKAREGOWDA Vs. A. THIMMEGOWDA
|
November 26, 2015 |
|
SHANKARGOUDA KALLANGOUDA PATIL AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 2, 2015 |
|
SHANKERAPPA AND ORS. Vs. SHARANAPPA
|
March 27, 2015 |
|
SHANKRAPPA CHANNAPPA BADIGER Vs. PRAVEEN DATTA DESAI
|
December 11, 2015 |
|
SHANKREPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
October 16, 2015 |
|
SHANKREPPA AND ORS. Vs. STATE OF KARNATAKA
|
July 21, 2015 |
|
SHANMUGAM S. Vs. THE BANGALORE DEVELOPMENT AUTHORITY
|
August 11, 2015 |
|
SHANMUKHA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 21, 2015 |
|
SHANTABAI AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND ORS.
|
April 8, 2015 |
|
SHANTAMMA Vs. KOTAYYA
|
July 13, 2015 |
|
SHANTAPPA @ SHANTAKUMAR Vs. STATE OF KARNATAKA
|
June 8, 2015 |
|
SHANTAPPA S/O BASAPPA MELINMANI Vs. STATE
|
January 9, 2015 |
|
SHANTARAJ Vs. STATE OF KARNATAKA
|
April 8, 2015 |
|
SHANTAVEERAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
SHANTAWWA Vs. Y SHIVANNA
|
November 17, 2015 |
|
SHANTHA; NAVYA; SNEHA; KRUTHIKA; CHIKKATAYAMMA Vs. UNITED INDIA INSURANCE CO ; SUNIL KAPUR
|
July 9, 2015 |
|
SHANTHAIAH Vs. THE COMMISSIONER AND ORS.
|
March 3, 2015 |
|
SHANTHAPPA BANGERA AND ORS. Vs. JAYA MOOLYA AND ORS.
|
November 24, 2015 |
|
SHANTHARAJU Vs. P. PALANI SWAMY AND ORS.
|
January 21, 2015 |
|
SHANTHARAMA SHENOY Vs. LAXMIKANTHA SAMAGA
|
January 5, 2015 |
|
SHANTHI CLARA D SOUZA Vs. B S SHEKARAPPA; K AMARNATH
|
July 17, 2015 |
|
SHANTHINI COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
September 11, 2015 |
|
SHANTHRAJ AND ORS. Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
|
April 25, 2015 |
|
SHANTHU GURUM Vs. STATE OF KARNATAKA
|
September 3, 2015 |
|
SHANTINIKETHAN CO-OPERATIVE Vs. RAGHAVENDRA AND ORS
|
November 2, 2015 |
|
SHANUMUGAM Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
December 17, 2015 |
|
SHARAD KUMAR Vs. PRATHAP CHANDRA RAI
|
April 15, 2015 |
|
SHARADA KRISHNAPA Vs. JHANSI R. AND ORS.
|
December 10, 2015 |
|
SHARADA M Vs. THE HOUSING COMMISSIONER KARNATAKA HOUSING BOARD BENGALURU
|
December 17, 2015 |
|
SHARADA URS Vs. BHARTHI URS RANI AND ORS.
|
December 17, 2015 |
|
SHARADABAI Vs. KALYANRAO
|
March 19, 2015 |
|
SHARADABAI Vs. UNION OF INDIA AND ORS.
|
November 13, 2015 |
|
SHARADABAI Vs. THE DEPUTY GENERAL MANAGER, CANARA BANK
|
February 27, 2015 |
|
SHARADAMMA Vs. SHIVAJI GOWDA A.S. AND ORS.
|
April 29, 2015 |
|
SHARADAMMA Vs. STATE
|
March 17, 2015 |
|
SHARADAMMA AND ORS. Vs. KEMPAMMA AND ORS.
|
November 13, 2015 |
|
SHARADAMMA P Vs. HARISHA
|
July 17, 2015 |
|
SHARADHAMMA Vs. ADMINISTRATIVE OFFICER UNIVERSITY OF AGRICULTURAL SCIENCES AND ORS.
|
July 9, 2015 |
|
SHARADHAMMA Vs. K. MANIKAM AND ORS.
|
February 6, 2015 |
|
SHARANA BASAVESHWAR Vs. KARNATAKA STATE HUMAN RIGHT COMMISSION AND ORS.
|
November 5, 2015 |
|
SHARANABASAPPA Vs. KARNATAKA KHADI WORKERS ASSOCIATION AND ORS.
|
November 23, 2015 |
|
SHARANABASAPPA Vs. UMESH
|
November 27, 2015 |
|
SHARANAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 4, 2015 |
|
SHARANAPPA Vs. G. NAGAMMA
|
January 9, 2015 |
|
SHARANAPPA Vs. JAGADEVI
|
March 4, 2015 |
|
SHARANAPPA Vs. STATE OF KARNATAKA
|
April 22, 2015 |
|
SHARANAPPA Vs. STATE OF KARNATAKA
|
August 13, 2015 |
|
SHARANAPPA AND ORS. Vs. JANHAVI S. BIRADAR AND ORS.
|
April 22, 2015 |
|
SHARANAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 29, 2015 |
|
SHARANAPPA SHIVAPPA ALUR AND ORS. Vs. SHIVAPPA BHARAMAPPA ALUR AND ORS.
|
June 9, 2015 |
|
SHARANAYYA Vs. PRIYANKA AND ORS.
|
March 18, 2015 |
|
SHARANAYYA HUCHCHIRAYYA BALAGERIMATH Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS.
|
September 3, 2015 |
|
SHARANU AND ORS. Vs. THE STATE OF KARNATAKA
|
February 26, 2015 |
|
SHARIF Vs. STATE OF KARNATAKA
|
May 19, 2015 |
|
SHARMA FURNITURE AND INTERIOR DECORATOR Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES
|
February 19, 2015 |
|
SHARNAPPA Vs. STATE OF KARNATAKA AND ORS
|
November 19, 2015 |
|
SHARP WATCH INVESTIGATION AND SECURITY SERVICES Vs. STATE OF KARNATAKA AND ORS.
|
July 24, 2015 |
|
SHASHANK SHEKHAR KUNUNGO AND ORS. Vs. STATE OF KARNATAKA
|
June 26, 2015 |
|
SHASHI A HEGDE Vs. BRANCH MANAGER & OTHERS
|
December 1, 2015 |
|
SHASHI AND ORS. Vs. THE STATE OF KARNATAKA
|
June 23, 2015 |
|
SHASHIDHAR M. Vs. POORNIMA C.
|
October 1, 2015 |
|
SHASHIDHARA Vs. THE STATE OF KARNATAKA
|
August 13, 2015 |
|
SHASHIKAL BAI & OTHERS Vs. S P ASHOK & OTHERS
|
December 1, 2015 |
|
SHASHIKALA Vs. DEPUTY DIRECTOR
|
June 9, 2015 |
|
SHASHIKALA CHANNAPPA BELAVINAKATTI AND ORS. Vs. THE SECRETARY, GRAMA PANCHAYAT OFFICE AND ORS.
|
June 2, 2015 |
|
SHASHIKALA S.J. Vs. SANTOSH S.R. AND ORS.
|
August 19, 2015 |
|
SHASHIKANTH AND ORS. Vs. DEVARU AND ORS.
|
June 23, 2015 |
|
SHASHIKIRAN Vs. TAHSILDAR, NAGAMANGALA TALUK AND ORS.
|
February 11, 2015 |
|
SHASHIL Vs. STATE OF KARNATAKA
|
April 24, 2015 |
|
SHASHIREKHA Vs. D. VIJAY KUMAR AND ORS.
|
April 28, 2015 |
|
SHEELA RAJASHEKHARAYYA HIREMATH Vs. SOMANATHSA YALLAPPA KATVE
|
September 23, 2015 |
|
SHEENA NAIK Vs. KALAVATHI S. CHATRA AND ORS.
|
January 30, 2015 |
|
SHEIK WAJID Vs. STATE
|
March 20, 2015 |
|
SHEKAPPA YAMANAPPA KANKANAWADI AND ORS. Vs. VISHNU RAJARAM DEVAGIRIKAR
|
April 7, 2015 |
|
SHEKAR AND ORS. Vs. A.T. RANGASWAMY AND ORS.
|
October 31, 2015 |
|
SHEKARAPPA Vs. MAHADEVAPPA
|
January 5, 2015 |
|
SHEKARAPPA KALAKAPPA SHREEGIRI Vs. VEERANAGUDA
|
April 1, 2015 |
|
SHESHAPPA AND ORS. Vs. K.S. NAGARAJ AND ORS.
|
January 14, 2015 |
|
SHETTAWWA AND ORS. Vs. THE STATE OF KARNATAKA
|
August 10, 2015 |
|
SHIBIL AHMED Vs. THE STATE OF KARNATAKA
|
December 31, 2015 |
|
SHIDARAY; VASANT; SHRIMANT; BASAVARAJ Vs. SIDDAPPA
|
November 17, 2015 |
|
SHILPA PRASHANTH Vs. PRASHANTH B. LALSANGI
|
June 17, 2015 |
|
SHIRA SALMA Vs. MANAGING DIRECTOR, DEEPAK CAR RENTALS PVT. LTD. AND ORS.
|
March 9, 2015 |
|
SHIV RAJ SINGH Vs. ADDITIONAL CHIEF SECRETARY FOREST
|
January 16, 2015 |
|
SHIVA KUMAR K.M. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
SHIVA RAJ KUMAR Vs. STATE BY MAHADEVPURA POLICE STATION
|
February 5, 2015 |
|
SHIVABAI Vs. JETTAPPA
|
January 13, 2015 |
|
SHIVABALAYOGI MAHARAJA TRUST Vs. A. SATYARAJU AND ORS.
|
March 9, 2015 |
|
SHIVAJI Vs. SUJATA AND ORS.
|
November 3, 2015 |
|
SHIVAJI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 16, 2015 |
|
SHIVAJI HANUMANTAPPA ARER Vs. VEERABHADRAPPA GUDDADEERAPPA LIMBIKAI AND ORS.
|
February 10, 2015 |
|
SHIVAJI NARAYAN DESAI Vs. AMRUT VITHOBA BHARANKAR
|
September 8, 2015 |
|
SHIVAJOGAPPA ALUR Vs. THE STATE OF KARNATAKA
|
April 7, 2015 |
|
SHIVAKUMAR Vs. AKRAM BAIG
|
January 2, 2015 |
|
SHIVAKUMAR Vs. POORNIMA N.S. AND ORS.
|
December 17, 2015 |
|
SHIVAKUMAR Vs. THIMMAPPA AND ORS.
|
February 27, 2015 |
|
SHIVAKUMAR ALIAS KUMAR Vs. STATE BY IJOOR POLICE STATION RAMANAGARA DISTRICT
|
May 19, 2015 |
|
SHIVAKUMAR AND ORS. Vs. STATE OF KARNATAKA
|
January 29, 2015 |
|
SHIVAKUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 12, 2015 |
|
SHIVAKUMAR M. Vs. THE MANAGING DIRECTOR, BMTC
|
February 4, 2015 |
|
SHIVAKUMARA Vs. STATE OF KARNATAKA
|
January 13, 2015 |
|
SHIVAKUMARI; PALLAVI; MEGHANA; HARSHA; LIMBANNA BANJAR; THIPPAMMA Vs. MUGUGESH; SHIVAMURTHY V; BRANCH MANAGER
|
July 9, 2015 |
|
SHIVALILA AND ANOTHER Vs. PARAGOND AND ANOTHER
|
December 2, 2015 |
|
SHIVALINGAIAH Vs. G S VEENA
|
October 5, 2015 |
|
SHIVALINGAYYA SHADAKSHARAYYA HIREMATH AND ORS. Vs. THE STATE OF KARNATAKA
|
August 25, 2015 |
|
SHIVALINGE GOWDA Vs. INTER TRANS SERVICES, INDIA PRIVATE LIMITED AND ORS.
|
June 22, 2015 |
|
SHIVALINGEGOWDA AND OTHERS Vs. DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & OTHERS
|
December 17, 2015 |
|
SHIVAMMA Vs. M.S. RAJENDRA
|
January 8, 2015 |
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SHIVAMMA AND ORS. Vs. THE DEPUTY COMMISSIONER, MYSORE DISTRICT AND ORS.
|
February 10, 2015 |
|
SHIVAMMA AND OTHERS Vs. MANJEGOWDA AND OTHERS
|
December 17, 2015 |
|
SHIVAMURTHI S/O MALLASIDDA MAGADUM Vs. STATE OF KARNATAKA
|
January 8, 2015 |
|
SHIVAMURTHY SWAMYJI Vs. KAVALUDAR GOVINDAPPA AND ORS.
|
April 13, 2015 |
|
SHIVANAND Vs. VIJAYALAXMI AND ORS.
|
October 9, 2015 |
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SHIVANAND Vs. SHABIR AHAMED AND ORS.
|
July 14, 2015 |
|
SHIVANAND Vs. JAYAMALA
|
June 18, 2015 |
|
SHIVANAND NAGENDRA BETGERI Vs. SHARDA
|
August 27, 2015 |
|
SHIVANANDA B. NAGUR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 30, 2015 |
|
SHIVANNA Vs. STATE OF KARNATAKA
|
July 29, 2015 |
|
SHIVANNA NAIK Vs. THE STATE OF KARNATAKA
|
November 16, 2015 |
|
SHIVANNA S/O SAIBANNA KAMTHAN Vs. N E K R T C CREDIT CO-OPERATIVE SOCIETY LTD
|
November 17, 2015 |
|
SHIVANNE GOWDA Vs. STATE OF KARNATAKA
|
April 29, 2015 |
|
SHIVAPPA Vs. AMOGEPPA AND ORS.
|
March 25, 2015 |
|
SHIVAPPA MUDDAPPA KARJAGI Vs. STATE OF KARNATAKA
|
December 18, 2015 |
|
SHIVAPPA S.G. Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS.
|
October 8, 2015 |
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SHIVAPUTRAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
February 18, 2015 |
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SHIVAPUTRAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
January 28, 2015 |
|
SHIVAPUTRAPPA AND ORS. Vs. THE MANAGEMENT OF VIVADA CHEMICALS (P) LTD.
|
June 4, 2015 |
|
SHIVARAJ Vs. SHAMRAO; ASHOK
|
November 16, 2015 |
|
SHIVARAJ Vs. THE EXECUTIVE ENGINEER
|
January 5, 2015 |
|
SHIVARAJAPPA AND ORS. Vs. GANGUBAI AND ORS.
|
November 3, 2015 |
|
SHIVARAJU Vs. MUDDAMADA SHETTY
|
January 5, 2015 |
|
SHIVARAM AND ORS. Vs. SALAUDDIN SAYED ALI AND ORS.
|
July 20, 2015 |
|
SHIVARAYA AND ORS. Vs. RAMACHANDRA AND ORS.
|
November 25, 2015 |
|
SHIVASHANKREPPA Vs. SHAILA AND ORS.
|
February 20, 2015 |
|
SHIVAYOGAPPA Vs. BASAMMA; SHIVAJI; NEW INDIA ASSURANCE CO LTD ; NATIONAL INSURANCE CO , LTD ; YESHWANTRAYA AND OTHER
|
July 8, 2015 |
|
SHOBA P. AND ORS. Vs. MOHINI AND ORS.
|
August 6, 2015 |
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SHOBARAJ Vs. THE MANAGING DIRECTOR, K.S.R.T.C. DIVISION
|
January 29, 2015 |
|
SHOBHA AND ORS. Vs. SHABU AND ORS.
|
October 13, 2015 |
|
SHOBHA N. SHETTY Vs. SARASWATHI AND ORS.
|
June 18, 2015 |
|
SHOBHAN BABU M.N. AND ORS. Vs. DIRECTORATE OF MEDICAL EDUCATION AND ORS.
|
July 6, 2015 |
|
SHONY AKKARA Vs. BELGAUM DISTRICT BEEDI AND TOBACCO WORKERS ASSOCIATION AND ORS.
|
June 18, 2015 |
|
SHRANBASAPPA Vs. KALLUMATAM SHIVAKUMAR
|
August 19, 2015 |
|
SHREE BRAHMANATH CO-OPERATIVE SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHREE RENUKA SUGARS LIMITED AND ORS. Vs. THE RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND AND ORS.
|
August 7, 2015 |
|
SHREE RENUKA SUGARS LTD Vs. DEPUTY COMMISSIONER; TAHSILDAR; COMMISSIONER FOR CANE DEVELOPMENT & DIRECTOR OF SUGARS; VILLAGE ACCOUNTANT
|
July 28, 2015 |
|
SHREE SHEELE PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-II
|
August 5, 2015 |
|
SHREE SHREE SHIVAMURTHY MURUGHARAJENDRA MAHASWAMIGALU Vs. D.M. CHANNAVEERAIAH AND ORS.
|
April 13, 2015 |
|
SHREE SIDDESHWAR SOUHARDHANA SAHAKARI NIYAMIT Vs. THE INCOME TAX OFFICER, WARD-1
|
July 13, 2015 |
|
SHREEMAD JAGADGURU SHANKARACHARYA Vs. STATE OF KARNATAKA
|
February 9, 2015 |
|
SHREEMATHA PRECISION COMPONENTS Vs. COMMR. OF C. EX., BANGALORE-III
|
April 22, 2015 |
|
SHRI BASAV CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHRI BASAVESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. THE INCOME TAX OFFICER
|
September 21, 2015 |
|
SHRI BASAVESHWAR VIDYA VARDHAK SANGHA AND ORS. Vs. THE MEDICAL COUNCIL OF INDIA
|
April 17, 2015 |
|
SHRI DOODHGANGA CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHRI DURDUNDESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHRI GANESH CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE INCOME TAX OFFICER
|
September 21, 2015 |
|
SHRI KALIKA DAIVADNYA CO-OP. CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHRI MAHA GANAPATI SHANKARA DEVASTHANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
November 17, 2015 |
|
SHRI MALLIKARJUN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
SHRI. VIJAYALAKSHMI SOUHARDA SAHAKARI LIMITED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 24, 2015 |
|
SHRIDEVI ANNAPPA HOSAMANI AND ORS. Vs. SHIVAPPA BHIMA KAMBLE
|
August 6, 2015 |
|
SHRIDEVI CHARITABLE TRUST (R) AND ORS. Vs. UNION OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE AND ORS.
|
September 10, 2015 |
|
SHRIKANT Vs. SUBHAS AND ORS.
|
July 28, 2015 |
|
SHRILAXMI AND ORS. Vs. CHANNAPPA R. NAIK AND ORS.
|
March 20, 2015 |
|
SHRINIVASACHAR AND ORS. Vs. THE STATE OF KARNATAKA
|
April 6, 2015 |
|
SHRIPAL JAIN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
April 9, 2015 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. BASAVARAJ; MALLANGOUDA
|
August 12, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. T. SUMITHRA AND ORS.
|
October 5, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. AND ORS. Vs. S. RASHMI AND ORS.
|
April 29, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. LINGANNA AND ORS.
|
February 12, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. MAHADEVAMMA AND ORS.
|
January 29, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. MAHESH DEVADIGA AND ORS.
|
March 25, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. TASNEEM BANU AND ORS.
|
December 18, 2015 |
|
SHRIRAM INVESTMENTS LTD. Vs. STATE OF KARNATAKA AND ORS.
|
March 11, 2015 |
|
SHRIRAM SRIDHARAN Vs. THE STATE OF KARNATAKA AND ORS.
|
November 2, 2015 |
|
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. MAHADEVAIAH
|
July 22, 2015 |
|
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. STATE OF KARNATAKA AND ORS.
|
March 27, 2015 |
|
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. AKHILABANU
|
February 11, 2015 |
|
SHRISHAILA Vs. SANGAMITRA
|
March 2, 2015 |
|
SHUBHANKAR ESTATES PRIVATE LIMITED Vs. THE SENIOR SUB-REGISTRAR GANDHINAGAR (KACHARAKANAHALLI) AND ORS.
|
June 3, 2015 |
|
SHUBHAREKHA AND ORS. Vs. I. BAVHUNNI AND ORS.
|
July 3, 2015 |
|
SHWETA Vs. GURURAJ N.
|
January 5, 2015 |
|
SHWETHA AND ORS. Vs. NARASIMHAIAH AND ORS.
|
December 8, 2015 |
|
SHYAM Vs. STATE OF KARNATAKA
|
January 23, 2015 |
|
SHYAMPRASAD AND ORS. Vs. K.V. RAMESH AND ORS.
|
March 18, 2015 |
|
SHYLAJA Vs. REVANASIDDESHWAR M. KUNTHIMATH
|
August 4, 2015 |
|
SHYLAJA AND ORS. Vs. B. VIGNESHWAR AND ORS.
|
June 5, 2015 |
|
SICAL IRON ORE TERMINAL (MANAGALORE) LIMITED Vs. BOARD OF TRUSTEES FOR THE NEW MANGALORE PORT TRUST
|
August 18, 2015 |
|
SIDALINGAPPA Vs. SIDDAPPA
|
February 11, 2015 |
|
SIDDAGANGAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
August 6, 2015 |
|
SIDDAIAH AND ANOTHER Vs. THIPPAIAH AND OTHERS
|
August 3, 2015 |
|
SIDDAIAH AND ORS. Vs. RAMESHA AND ORS.
|
February 20, 2015 |
|
SIDDAMMA Vs. C.N. NANJUNDASWAMY AND ORS.
|
September 29, 2015 |
|
SIDDAMMA Vs. BADRI @ BADRINARAYANA; S GANGADHARAPPA; DIVISIONAL MANAGER
|
July 16, 2015 |
|
SIDDAMMA AND ORS. Vs. UMAKANT
|
December 1, 2015 |
|
SIDDANNA Vs. SUVARNA
|
March 10, 2015 |
|
SIDDAPPA Vs. STATE OF KARNATAKA
|
January 19, 2015 |
|
SIDDAPPA Vs. JOTI AND ORS.
|
August 20, 2015 |
|
SIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
December 8, 2015 |
|
SIDDAPPA AND ORS. Vs. RASULSAB T. CHAPPARBAND AND ORS.
|
November 19, 2015 |
|
SIDDAPPA AND ORS. Vs. NAGABHUSHANA AND ORS.
|
March 18, 2015 |
|
SIDDAPPA AND ORS. Vs. TANGEWWA NAGAPPA HOSUR AND ORS.
|
June 8, 2015 |
|
SIDDAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
July 9, 2015 |
|
SIDDAPPA K CHALLAGERE Vs. P K VENKATESH
|
April 9, 2015 |
|
SIDDAPPA V. ANNIGERI AND ORS. Vs. ABDUL REHAMAN AND ORS.
|
July 17, 2015 |
|
SIDDARAJU AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 24, 2015 |
|
SIDDARAM AND ORS. Vs. THE STATE
|
September 22, 2015 |
|
SIDDARAMA REDDY AND ORS. Vs. INDRAMMA
|
April 13, 2015 |
|
SIDDARAMAIAH PUJAR Vs. THE UNIVERSITY GRANTS COMMISSION AND ORS.
|
September 4, 2015 |
|
SIDDARAMAYYA AND ORS. Vs. FAKIRAYYA AND ORS.
|
April 8, 2015 |
|
SIDDARUD AND ORS. Vs. KARNATAKA LOKAYUKTA
|
December 18, 2015 |
|
SIDDAYYA Vs. THE MANAGEMENT OF NWKRTC
|
October 28, 2015 |
|
SIDDEGOWDA Vs. B.N. LAKSHMI KANTHA
|
January 16, 2015 |
|
SIDDHARTHA Vs. STATE OF KARNATAKA
|
July 31, 2015 |
|
SIDDU Vs. STATE OF KARNATAKA AND ORS.
|
April 6, 2015 |
|
SIDDU Vs. SOMNATH CHIMKODE AND ORS.
|
June 5, 2015 |
|
SIDDU ALIAS SIDRAMAPPA Vs. STATE
|
February 6, 2015 |
|
SIDGANDI ERANNA Vs. KORISHETTY BUDEPPA
|
February 9, 2015 |
|
SIDRAM Vs. ALSTOM PROJECTS INDIA LIMITED
|
January 7, 2015 |
|
SIDRAM BEERAPPA WANTAMURE AND ORS. Vs. PARVATI AND ORS.
|
September 23, 2015 |
|
SIDRAM DAULAPPA KAWALE Vs. HANAMANTU DAVALAPPA KAWALE & OTHERS
|
July 14, 2015 |
|
SIDRAMAYYA AND ORS. Vs. SHRI MALLIKARJUN SEVA AND SHIKSHAN SOLE TRUST AND ORS.
|
January 2, 2015 |
|
SIKKANDAR ZAINUDDIN SAWAR AND ORS. Vs. ARTIEYE FRIEHT MOVERS AND ORS.
|
October 31, 2015 |
|
SILVIAN NORONHA Vs. B.R. BANU JAYARAM
|
March 23, 2015 |
|
SITAWWA Vs. SIDDANNA
|
April 10, 2015 |
|
SKAND PVT. LTD. Vs. M. MASTHAN
|
March 19, 2015 |
|
SMILE ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
June 3, 2015 |
|
SMITHA Vs. VIJAYKUMAR
|
July 15, 2015 |
|
SMT. A. HEMAGANGA AND ANOTHER Vs. A. UMADEVI AND OTHERS
|
December 2, 2015 |
|
SMT. AISAMMA Vs. THE NATIONAL INSURANCE COMPANY LIMITED
|
August 4, 2015 |
|
SMT. LAXMIBAI Vs. THE STATE ELECTION COMMISSIONER, BENGALURU AND OTHERS
|
August 20, 2015 |
|
SMT. M. GEETHA Vs. ROHIT
|
December 15, 2015 |
|
SMT. PUTTAMARAMMA Vs. GIRIYAPPA AND OTHERS
|
September 29, 2015 |
|
SNEHA Vs. BASAVARAJ; DIVISIONAL MANAGER
|
December 10, 2015 |
|
SNEHALATA AND ORS. Vs. SURESH AND ORS.
|
December 16, 2015 |
|
SOLIDUS HI TECH PRODUCTS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
|
April 1, 2015 |
|
SOMABAI AND ORS. Vs. B.M. ASHWATHKUMAR AND ORS.
|
June 10, 2015 |
|
SOMAKKU Vs. STATE OF KARNATAKA AND ORS.
|
August 20, 2015 |
|
SOMAMMA KOM PUTTAPPA AND ORS. Vs. NAGAPPA AND ORS.
|
August 4, 2015 |
|
SOMAN Vs. ORIENTAL INSURANCE CO LTD
|
April 25, 2015 |
|
SOMANATH Vs. NILAMMA AND ORS.
|
January 30, 2015 |
|
SOMAPPA AND ORS. Vs. MAHADEVAPPA AND ORS.
|
September 4, 2015 |
|
SOMASHEKAR ALIAS SOMASHEKHAR REDDY Vs. ROYAL SUNDARAM ALLIANCE
INSURANCE CO LTD
|
April 25, 2015 |
|
SOMASHEKAR CHIDANAND BADIGER AND ORS. Vs. THE CHIEF EXECUTIVE ENGINEER AND ORS.
|
February 20, 2015 |
|
SOMASHEKAR CHIDANAND BADIGER AND ORS. Vs. THE CHIEF EXECUTIVE ENGINEER, KPTCL/HESCOM AND ORS.
|
December 3, 2015 |
|
SOMASHEKARA Vs. THE STATE OF KARNATAKA
|
August 3, 2015 |
|
SOMASHEKARA AND ORS. Vs. INDIAN OVERSEAS BANK AND ORS.
|
March 20, 2015 |
|
SOMESHWAR Vs. NEHA
|
March 18, 2015 |
|
SONNEGOUDA AND ORS. Vs. THE STATE OF KARNATAKA
|
April 23, 2015 |
|
SOTER R. BARRETO AND ORS. Vs. NEW AGE PAINTERS AND ORS.
|
August 4, 2015 |
|
SOUMYA Vs. MANJUNATH
|
March 25, 2015 |
|
SOUMYA Vs. JOHNY
|
April 15, 2015 |
|
SOUNDRAMMA Vs. SYED MUSTAQ AHEMAD
|
June 25, 2015 |
|
SOUNDRYA SILK PROCESS Vs. THE AUTHORISED OFFICER AND CHIEF MANAGER, BANK OF MAHARASHTRA
|
August 4, 2015 |
|
SOUTH INDIA CORPORATION PVT. LTD. Vs. THE KARNATAKA POWER CORPORATION LTD. AND ORS.
|
October 30, 2015 |
|
SOUTH WESTERN RAILWAY AND ORS. Vs. FAKRUDDIN BABA SAHIB AND ORS.
|
February 18, 2015 |
|
SOVEREIGN UNNATI APARTMENT ALLOTTEES WELFARE ASSOCIATION AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 29, 2015 |
|
SOWBHAGYAMMA AND ORS. Vs. M.D. SIDDALINGAPPA AND ORS.
|
June 8, 2015 |
|
SOWMYA NAIKY Vs. D. SURESH AND ORS.
|
March 26, 2015 |
|
SPECIAL LAND Vs. S V ERAJU
|
June 8, 2015 |
|
SPURIT AND ORS. Vs. SHIVANAND VIRUPAXI MURAKIBHAVI AND ORS.
|
December 10, 2015 |
|
SREE DATTA SAI CEMENT CONCRETE PRODUCTS Vs. THE STATE OF KARNATAKA AND ORS.
|
June 3, 2015 |
|
SREE GOPALAKRISHNA RICE MILLS Vs. THE STATE OF KARNATAKA AND ORS.
|
December 31, 2015 |
|
SREE JAYALAKSHMI TEXTILES AND ORS. Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ORS.
|
December 15, 2015 |
|
SREE. GAJANANA POWER CONTROLS PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS.
|
September 3, 2015 |
|
SREEDHARA RAO N.G. Vs. DEPUTY COMMISSIONER AND ORS.
|
January 5, 2015 |
|
SREEKANTH JOIS Vs. K. RAGAVENDRAN
|
September 4, 2015 |
|
SRI C. VASUDEVA Vs. THE STATE OF KARNATAKA, DEPARTMENT OF URBAN DEVELOPMENT, REP., BY ITS ADDITIONAL SECRETARY AND OTHERS
|
July 22, 2015 |
|
SRI CHAMUNDESHWARI SUGARS LTD, BANGALORE Vs. GOVERNMENT OF KARNATAKA
|
February 12, 2015 |
|
SRI H Y NARASIMHA PRASAD S/O LATE H R Y MURTHY Vs. GENERAL MANAGER, SYNDICATE BANK
|
October 7, 2015 |
|
SRI HARIRAM HOTELS (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-(III), BANGALORE
|
December 16, 2015 |
|
SRI MAHALINGESHWARA GRAMEENA ABHIVRUDDI TRUST AND ORS. Vs. THE AUTHORISED OFFICER & THE ASSISTANT COMMISSIONER MANDYA TALUK AND ORS.
|
August 21, 2015 |
|
SRI NANJUNDESHWARA TRADERS Vs. STATE OF KARNATAKA AND ORS.
|
March 12, 2015 |
|
SRI R. RECREATION ASSOCIATION Vs. STATE OF KARNATAKA AND ORS.
|
October 30, 2015 |
|
SRI RADHAKRISHNA RICE INDUSTRIES Vs. THE STATE OF KARNATAKA AND ORS.
|
December 31, 2015 |
|
SRI SOUBHAGYA LALITHA COLLEGE OF NURSING AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
September 11, 2015 |
|
SRI SRINIVASA EDUCATIONAL AND CHARITABLE TRUST AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
|
SRI VINAYAKA SEVA SAMITHI Vs. THE STATE OF KARNATAKA AND ORS.
|
November 18, 2015 |
|
SRIDEVI Vs. VINAYKUMAR
|
August 14, 2015 |
|
SRIDEVI Vs. KHALEEM AND ORS.
|
August 13, 2015 |
|
SRIDHAR Vs. D. PRABHAKAR
|
January 13, 2015 |
|
SRIDHAR DASI MOGERA Vs. SHEKJI MOHAMMED TAMJI AND ORS.
|
January 8, 2015 |
|
SRIDHARA G. BHAT Vs. RAMACHANDRA ACHARYA
|
February 25, 2015 |
|
SRIKANTH R BIRAJDAR Vs. CHAIRMAN
|
April 10, 2015 |
|
SRIKAR PUNITH RAJANHALLI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
October 16, 2015 |
|
SRILATHA M. HEGDE Vs. STATE OF KARNATAKA AND ORS.
|
June 10, 2015 |
|
SRINATH Vs. D.K. VENKATANARESHBABU
|
September 14, 2015 |
|
SRINIVAS Vs. R. BABU AND ORS.
|
November 27, 2015 |
|
SRINIVAS Vs. THE UNDER SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
|
January 14, 2015 |
|
SRINIVAS Vs. MANJULA
|
September 7, 2015 |
|
SRINIVAS AND ORS. Vs. STATE OF KARNATAKA
|
August 19, 2015 |
|
SRINIVAS H. Vs. SITE AUCTION CONFIRMATION COMMITTEE, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
August 27, 2015 |
|
SRINIVAS NAIDU AND ORS. Vs. MARY PRAKASHI PREMKAR AND ORS.
|
February 12, 2015 |
|
SRINIVAS SETTY B.L. AND ORS. Vs. THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 27, 2015 |
|
SRINIVASA AND ORS. Vs. DAYACHAND GUPTA AND ORS.
|
January 29, 2015 |
|
SRINIVASA AND ORS. Vs. STATE OF KARNATAKA
|
July 31, 2015 |
|
SRINIVASA C.P. Vs. SHASHI KUMAR AND ORS.
|
December 11, 2015 |
|
SRINIVASA DESAI Vs. CANARA BANK AND ORS.
|
February 9, 2015 |
|
SRINIVASA ENTERPRISES Vs. JT. COMMR. OF COMMERCIAL TAXES
|
February 24, 2015 |
|
ST. STEPHENS TEACHERS COLLEGE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 9, 2015 |
|
STATE Vs. Y.S. THAMMEGOWDA AND ORS.
|
July 13, 2015 |
|
STATE Vs. S. DEVARAJ AND ORS.
|
July 10, 2015 |
|
STATE Vs. SWAMY AND ORS.
|
September 4, 2015 |
|
STATE Vs. RAMA
|
August 27, 2015 |
|
STATE Vs. BILLAVARA SOMAPPA
|
March 31, 2015 |
|
STATE Vs. SADASHIVA
|
March 31, 2015 |
|
STATE Vs. MUNIYAMMA AND ORS.
|
March 6, 2015 |
|
STATE Vs. SIDDARAMU AND ORS.
|
July 6, 2015 |
|
STATE Vs. SHIVAKUMAR AND ORS.
|
March 20, 2015 |
|
STATE Vs. MANIKANTA AND ORS.
|
September 23, 2015 |
|
STATE Vs. THARA
|
September 22, 2015 |
|
STATE Vs. TAMMANNARAO KRISHNAJI MANAGULI
|
August 20, 2015 |
|
STATE Vs. SUBRAMANI; MUBARAK @ CHOOTU; KUMAR; MADU
|
July 20, 2015 |
|
STATE Vs. MAHADEVAKUMAR
|
March 4, 2015 |
|
STATE Vs. MAHADEVANAIKA AND ORS.
|
March 25, 2015 |
|
STATE Vs. MOHAN AND ORS.
|
August 17, 2015 |
|
STATE Vs. CHANNABASAVA
|
November 5, 2015 |
|
STATE Vs. DODDASIDDASETTY
|
January 2, 2015 |
|
STATE Vs. MALLESHAPPA
|
February 5, 2015 |
|
STATE Vs. JOSEPH JOHN AND ORS.
|
January 7, 2015 |
|
STATE Vs. J S VEERABASAPPA
|
February 9, 2015 |
|
STATE Vs. UDAYA ALIAS UDAYAKUMAR ALIAS KATU
|
January 22, 2015 |
|
STATE Vs. RAVI
|
March 5, 2015 |
|
STATE Vs. K THIMMARAJU
|
April 1, 2015 |
|
STATE Vs. GOPYANAIKA AND ORS.
|
February 26, 2015 |
|
STATE Vs. T. MANJUNATH AND ORS.
|
January 16, 2015 |
|
STATE Vs. SIDDESHAPPA
|
January 9, 2015 |
|
STATE Vs. RAVI SINGH AND ORS.
|
January 14, 2015 |
|
STATE Vs. SHARADA
|
July 3, 2015 |
|
STATE Vs. K.R. PRASHANTH
|
July 9, 2015 |
|
STATE Vs. PRASHANTH AND ORS.
|
April 20, 2015 |
|
STATE AND ORS. Vs. RAMANANDA SHETTY AND ORS.
|
March 19, 2015 |
|
STATE AND ORS. Vs. MOGANNA SHETTY AND ORS.
|
June 23, 2015 |
|
STATE AND ORS. Vs. HARISH NAIKA AND ORS.
|
July 16, 2015 |
|
STATE AND ORS. Vs. S.B. MAHADEVAKUMAR AND ORS.
|
March 4, 2015 |
|
STATE AND ORS. Vs. MEERABAI AND ORS.
|
April 23, 2015 |
|
STATE AND ORS. Vs. K.M. LOKESH AND ORS.
|
August 26, 2015 |
|
STATE BANK OF MYSORE Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-12(2)
|
January 9, 2015 |
|
STATE BANK OF MYSORE Vs. VENKANGOUDA TIPPANAGOWDA PATIL AND ORS.
|
June 26, 2015 |
|
STATE BY D.J. HALLI POLICE STATION, BANGALORE Vs. MOHAMMED THOUFIQ
|
September 1, 2015 |
|
STATE BY H.S.R. LAYOUT POLICE STATION Vs. SANTHOSH
|
February 19, 2015 |
|
STATE BY MAHALAKSHMI LAYOUT POLICE STATION Vs. K B BETTEGOWDA
|
October 7, 2015 |
|
STATE BY NAGAMANGALA RURAL POLICE Vs. NAGENDRA AND ORS.
|
January 20, 2015 |
|
STATE BY RURAL POLICE AND ORS. Vs. RANGAPPA AND ORS.
|
December 7, 2015 |
|
STATE BY SUB-INSPECTOR OF POLICE AND ORS. Vs. M.B. MANJEGOWDA AND ORS.
|
September 7, 2015 |
|
STATE BY YELAHANKA POLICE STATION BANGLORE Vs. UPENDRACHAR ALIAS UPENDRA AND OTHERS
|
October 7, 2015 |
|
STATE OF KARNATAKA Vs. M. MANJUNATHA
|
March 25, 2015 |
|
STATE OF KARNATAKA Vs. ESHWARAPPA; CHANDRAPPA; LINGARAJU
|
March 10, 2015 |
|
STATE OF KARNATAKA Vs. MAIGESHI; DURUGESHI
|
March 10, 2015 |
|
STATE OF KARNATAKA Vs. LOKESH S/O MARISIDDAIAH
|
August 17, 2015 |
|
STATE OF KARNATAKA Vs. BYCHANA DIKKI @ DINESHA
|
September 28, 2015 |
|
STATE OF KARNATAKA Vs. A. NATARAJ
|
November 2, 2015 |
|
STATE OF KARNATAKA Vs. SHIVANAND VEERABHADRA GHODAGERI
|
February 12, 2015 |
|
STATE OF KARNATAKA Vs. SANTHOSH AND ORS.
|
September 1, 2015 |
|
STATE OF KARNATAKA Vs. K R MANJU; SHANMUGA K S ; T N ANANDA; RAFEEK; MALEYALI MUKUNDA
|
October 8, 2015 |
|
STATE OF KARNATAKA Vs. SOMASHEKAR AND ORS
|
October 7, 2015 |
|
STATE OF KARNATAKA Vs. HENRY
|
October 8, 2015 |
|
STATE OF KARNATAKA Vs. VASANTH
|
September 21, 2015 |
|
STATE OF KARNATAKA Vs. VENKATESH
|
September 22, 2015 |
|
STATE OF KARNATAKA Vs. UNNAMALAI AND ORS.
|
September 30, 2015 |
|
STATE OF KARNATAKA Vs. ARAVIND KUMAR
|
August 20, 2015 |
|
STATE OF KARNATAKA Vs. MANJUNATH AND ORS.
|
July 2, 2015 |
|
STATE OF KARNATAKA Vs. UNITED BREWERIES LIMITED AND ORS.
|
September 14, 2015 |
|
STATE OF KARNATAKA Vs. Y.C. SHIVAKUMAR AND ORS.
|
March 13, 2015 |
|
STATE OF KARNATAKA Vs. PUTTAMADAIAH
|
March 31, 2015 |
|
STATE OF KARNATAKA Vs. MOTI AND ORS.
|
August 20, 2015 |
|
STATE OF KARNATAKA Vs. M.H. SURESHA
|
January 12, 2015 |
|
STATE OF KARNATAKA Vs. SURESH AND ORS.
|
January 16, 2015 |
|
STATE OF KARNATAKA Vs. N CHANDRASHEKHARA
|
January 16, 2015 |
|
STATE OF KARNATAKA Vs. MANJUNATH AND ORS.
|
June 3, 2015 |
|
STATE OF KARNATAKA Vs. RAMESH BABU
|
June 18, 2015 |
|
STATE OF KARNATAKA Vs. BABU SON OF MEHBOOB BANDIWALA
|
July 2, 2015 |
|
STATE OF KARNATAKA Vs. SUNIL S/O CHANDRAPPA ADKI
|
January 5, 2015 |
|
STATE OF KARNATAKA Vs. SHANKARAPPA AND ORS.
|
February 20, 2015 |
|
STATE OF KARNATAKA Vs. LAKSHMANAN
|
February 25, 2015 |
|
STATE OF KARNATAKA Vs. RUDRAPPA VITHAL MUSHENNAVAR
|
September 15, 2015 |
|
STATE OF KARNATAKA Vs. TECHNOCON BUILDERS
|
August 26, 2015 |
|
STATE OF KARNATAKA Vs. MUBEENA
|
February 19, 2015 |
|
STATE OF KARNATAKA Vs. SAI SUGUNA MEDICAL AND GENERAL STORES
|
April 1, 2015 |
|
STATE OF KARNATAKA Vs. SIDDARAJU ALIAS PAMME
|
January 23, 2015 |
|
STATE OF KARNATAKA Vs. H G MADHU
|
January 20, 2015 |
|
STATE OF KARNATAKA Vs. B MUNIKRISHNAPPA
|
January 20, 2015 |
|
STATE OF KARNATAKA Vs. PHILIP
|
March 13, 2015 |
|
STATE OF KARNATAKA Vs. ASHVIN DAVE
|
February 24, 2015 |
|
STATE OF KARNATAKA Vs. SHOUKAT ALI AND ORS.
|
April 20, 2015 |
|
STATE OF KARNATAKA Vs. KALLESHA
|
April 13, 2015 |
|
STATE OF KARNATAKA Vs. PRAVEEN DEVADIGA
|
February 6, 2015 |
|
STATE OF KARNATAKA Vs. PRADEEP D WAINGANKAR
|
April 15, 2015 |
|
STATE OF KARNATAKA Vs. MANJUNATHA M
|
April 27, 2015 |
|
STATE OF KARNATAKA Vs. THIMMAPPA GOWDA
|
February 5, 2015 |
|
STATE OF KARNATAKA Vs. T P GANESH
|
March 3, 2015 |
|
STATE OF KARNATAKA Vs. NANNESAB
|
February 9, 2015 |
|
STATE OF KARNATAKA Vs. ARUN JOSEPH
|
March 6, 2015 |
|
STATE OF KARNATAKA Vs. VENKATESH ALIAS CHILALI
|
February 2, 2015 |
|
STATE OF KARNATAKA Vs. M P RENUKACHARYA
|
June 12, 2015 |
|
STATE OF KARNATAKA Vs. RAMAKRISHNAPPA
|
December 10, 2015 |
|
STATE OF KARNATAKA Vs. NAGANNA ALIAS NAGARAJU
|
April 25, 2015 |
|
STATE OF KARNATAKA Vs. RAOTEPPA
|
January 21, 2015 |
|
STATE OF KARNATAKA Vs. SHIVARAJU
|
March 5, 2015 |
|
STATE OF KARNATAKA Vs. FARZANA AND ORS.
|
August 7, 2015 |
|
STATE OF KARNATAKA Vs. GOVINDANAIKA AND ORS.
|
September 29, 2015 |
|
STATE OF KARNATAKA Vs. CHANNAKESHAVAIAH AND ORS.
|
February 9, 2015 |
|
STATE OF KARNATAKA Vs. MAREGOUDA
|
February 6, 2015 |
|
STATE OF KARNATAKA Vs. MUNIRAJU AND ORS.
|
April 28, 2015 |
|
STATE OF KARNATAKA Vs. PRAKASH POOJARY AND ORS.
|
April 27, 2015 |
|
STATE OF KARNATAKA Vs. MARUTI AND ORS.
|
September 28, 2015 |
|
STATE OF KARNATAKA Vs. SHASHIDHARA
|
April 22, 2015 |
|
STATE OF KARNATAKA Vs. PRASHANTH RAI AND ORS.
|
April 15, 2015 |
|
STATE OF KARNATAKA Vs. RAJA AND ORS.
|
April 17, 2015 |
|
STATE OF KARNATAKA Vs. MAHESH SUNDARA SHETTY AND ORS.
|
April 16, 2015 |
|
STATE OF KARNATAKA Vs. VENKATESH
|
January 9, 2015 |
|
STATE OF KARNATAKA Vs. NARASIMHARAJU
|
January 5, 2015 |
|
STATE OF KARNATAKA Vs. KUMAR AND ORS.
|
January 5, 2015 |
|
STATE OF KARNATAKA Vs. JOGI AND ORS.
|
February 10, 2015 |
|
STATE OF KARNATAKA Vs. S.S. RAGHU
|
February 10, 2015 |
|
STATE OF KARNATAKA Vs. K. NAGARAJA AND ORS.
|
July 30, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. VEERESH AND ORS.
|
January 2, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. S. KUMAR AND ORS.
|
December 14, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. PRAVEEN KUMAR SHETTY AND ORS.
|
January 29, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. K. NAGARAJ AND ORS.
|
April 9, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. CHIKKAMUNIVENKATAPPA AND ORS.
|
October 8, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. D. DORERAJ AND ORS.
|
March 10, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. K.P. SOMAPPA AND ORS.
|
February 27, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. M.C. SEENAIAH AND ORS.
|
January 7, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. K.T. RAJASHEKAR
|
April 1, 2015 |
|
STATE OF KARNATAKA AND ORS. Vs. MERINO INDUSTRIES LIMITED
|
March 20, 2015 |
|
STATE OF KARNATAKA; DEPUTUY COMMISSIONER; DEPUTY COMMISSIONER Vs. RENUKA SUGARS LIMITED
|
April 1, 2015 |
|
STORE TAYAPPA S/O ANKALAPPA Vs. STATE OF KARNATAKA
|
December 10, 2015 |
|
SUBASHCHANDRA PATIL Vs. THE ADMINISTRATOR, TAGORE MEMORIAL EDUCATION ASSOCIATION AND ORS.
|
April 17, 2015 |
|
SUBBAMMA Vs. NARASIMHAPPA AND ORS.
|
August 17, 2015 |
|
SUBBARAYA SHETTY Vs. RAMADEVAMMA
|
January 12, 2015 |
|
SUBBU AND ORS. Vs. THE STATE
|
February 11, 2015 |
|
SUBHASAPPA Vs. UJJAPPA
|
March 20, 2015 |
|
SUBHASCHANDRA SHETTY AND ORS. Vs. GANGADHAR SHET
|
October 13, 2015 |
|
SUBHASH CHANDRA Vs. STATE OF KARANATAKA; Y R RAYANAGOUDAR
|
August 13, 2015 |
|
SUBHASINI AND ORS. Vs. ROYAL SUNDARAM ALLIANCE INSU. CO. LTD. AND ORS.
|
December 11, 2015 |
|
SUBRAMANI Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
|
February 27, 2015 |
|
SUBRAMANYA Vs. THE CHAIRMAN AMANATH MOTORS, MOTOR OWNERS CO-OPERATIVE SOCIETY LIMITED AND ORS.
|
September 9, 2015 |
|
SUBRAMANYA CONSTRUCTION AND DEVELOPMENT COMPANY LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
January 27, 2015 |
|
SUBUASH Vs. SIDRAM AND ORS.
|
March 27, 2015 |
|
SUCHARITHA SHETTY Vs. SHANTHA SHETTY AND ORS.
|
March 3, 2015 |
|
SUDEEP Vs. NITHISH SANJEEVA SHETTY
|
February 10, 2015 |
|
SUDHA Vs. EXECUTIVE OFFICER, T. NARASIPURA TALUK PANCHAYAT AND ORS.
|
September 10, 2015 |
|
SUDHAKAR Vs. BEMCO HYDROLINKS LTD.
|
August 7, 2015 |
|
SUDHIR KAVDIA Vs. SYNDICATE BANK
|
October 13, 2015 |
|
SUGAPPA Vs. SHIVASHANKERAPPA
|
August 6, 2015 |
|
SUGUNA AND ORS. Vs. SATHISH MOGAVEERA AND ORS.
|
January 30, 2015 |
|
SUHAIL Vs. THE STATE
|
March 13, 2015 |
|
SUHASINI Vs. S.B. MAHENDRA KUMAR
|
April 9, 2015 |
|
SUJAN THIMOTI Vs. J. SHEKAR AND ORS.
|
November 17, 2015 |
|
SUJATA AND ORS. Vs. THE DIVISIONAL MANAGER, NWKRTC AND ORS.
|
September 4, 2015 |
|
SUJATHA Vs. N. BYRE GOWDA AND ORS.
|
November 27, 2015 |
|
SUJATHA AND ORS. Vs. MALLANAGOUDA
|
April 23, 2015 |
|
SUJATHA HARINDHRANATH Vs. HARINDHRANATH
|
June 8, 2015 |
|
SUJATHA R. TANTRI Vs. HARINI R. RAO AND ORS.
|
March 16, 2015 |
|
SUKANYA S. RAO Vs. GURURAJA AND ORS.
|
January 21, 2015 |
|
SUKRA GONDA Vs. TIMMAPPA M. GONDA
|
January 9, 2015 |
|
SULADAHALLI NAGAPPA Vs. STATE
|
October 6, 2015 |
|
SULOCHANA AND ORS. Vs. VIJAY KUMAR AND ORS.
|
March 24, 2015 |
|
SULOCHANA NINGAPPA KAMBLE AND ORS. Vs. SANTOSH ILARI FERNANDES AND ORS.
|
February 13, 2015 |
|
SULOCHANAMMA @ SHANKRAMMA Vs. RUDRAPPA S/O RAMAPPA VADDAR
|
November 4, 2015 |
|
SULTAN ALI AND ORS. Vs. SHAHAJAHA AND ORS.
|
October 8, 2015 |
|
SULTAN SALAUDDIN Vs. SANGAPPA
|
January 13, 2015 |
|
SUMANTH Vs. STATE OF KARNATAKA
|
November 16, 2015 |
|
SUMANTH Vs. STATE OF NAGAMANGALA POLICE, BANGALORE
|
May 28, 2015 |
|
SUMITRA ALIAS SUMITRA DEVI Vs. UNITED INDIA INSURANCE CO LTD
|
April 10, 2015 |
|
SUNANDA Vs. K.N. NARAYANA REDDY
|
August 17, 2015 |
|
SUNANDA AND ORS. Vs. SHANKARAVVA AND ORS.
|
February 3, 2015 |
|
SUNANDA SHIVAPUTRAYYA KADROLIMATH Vs. THE UNDER SECRETARY TO GOVERNMENT OF KARNATAKA FOOD, CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPARTMENT AND ORS.
|
September 1, 2015 |
|
SUNANDAMMA Vs. MANAGING DIRECTOR
|
October 5, 2015 |
|
SUNDARAMMA Vs. PRABHUSWAMY
|
June 2, 2015 |
|
SUNDARAMMA AND ORS. Vs. PRABHUSWAMY AND ORS.
|
July 2, 2015 |
|
SUNIL AND ORS. Vs. K. VIJAY MOHAN REDDY AND ORS.
|
December 8, 2015 |
|
SUNIL AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
April 25, 2015 |
|
SUNIL KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 10, 2015 |
|
SUNITA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 2, 2015 |
|
SUNKANNA Vs. RENUKADEVI AND ORS.
|
May 3, 2015 |
|
SUNNY KULATHAKAL Vs. STATE OF KARNATAKA AND ORS.
|
January 29, 2015 |
|
SUNNY V. EPHRAM AND ORS. Vs. THE DRUGS INSPECTOR AND ORS.
|
July 23, 2015 |
|
SUPERINTENDENT OF POST OFFICES, SHIMOGA POSTAL DIVISION AND ORS. Vs. PRAKASH RAO.
|
August 4, 2015 |
|
SUPERINTENDING ENGINEER (ELECTRICAL), KPTCL AND ORS. Vs. LAKSHMAVVA AND ORS.
|
October 1, 2015 |
|
SURAJ AND ORS. Vs. THE STATE OF KARNATAKA
|
October 7, 2015 |
|
SUREKHA Vs. R. GIRISH ARADHYA
|
December 17, 2015 |
|
SUREKHA AND ORS. Vs. SANGAPPA AND ORS.
|
July 31, 2015 |
|
SUREKHA AND ORS. Vs. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
|
September 4, 2015 |
|
SUREKHA MARUTI PATIL Vs. AMBASA RAMCHANDRASA HABIB
|
February 16, 2015 |
|
SURENDRA R. AND ORS. Vs. V. SRINIVASA PRASAD AND ORS.
|
January 12, 2015 |
|
SURESH Vs. STATE OF KARNATAKA
|
November 6, 2015 |
|
SURESH Vs. STATE OF KARNATAKA
|
June 4, 2015 |
|
SURESH Vs. VEENA AND ORS.
|
December 9, 2015 |
|
SURESH Vs. THE STATE OF KARNATAKA
|
September 21, 2015 |
|
SURESH Vs. GLOBAL LOGISTICS AND ORS.
|
June 25, 2015 |
|
SURESH Vs. SHAILAJA AND ORS.
|
February 16, 2015 |
|
SURESH Vs. THE STATE OF KARNATAKA
|
January 29, 2015 |
|
SURESH AND ORS. Vs. UMESH AND ORS.
|
January 29, 2015 |
|
SURESH AND ORS. Vs. THE STATE
|
March 27, 2015 |
|
SURESH AND ORS. Vs. PRADEEP AND ORS.
|
March 17, 2015 |
|
SURESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 17, 2015 |
|
SURESH CHANDRA MEHTA Vs. STATE OF KARNATAKA AND ORS.
|
July 3, 2015 |
|
SURESH DHAREPPA MUTNAL Vs. STATE OF KARNATAKA
|
November 17, 2015 |
|
SURESH KUMAR Vs. STATE
|
August 12, 2015 |
|
SURESH KUMAR KOTHARI (HUF) Vs. INCOME TAX OFFICER
|
February 5, 2015 |
|
SURESH M. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
February 10, 2015 |
|
SURESH POOJARI AND ORS. Vs. STATE OF KARNATAKA
|
December 2, 2015 |
|
SURYA COLLEGE OF NURSING AND ORS. Vs. THE REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
September 11, 2015 |
|
SURYAKANT SHIVALINGAPPA MUCHANDI HIREMUTT Vs. THE STATE OF KARNATAKA AND ORS.
|
August 20, 2015 |
|
SURYAPRAKASH Vs. STATE
|
June 24, 2015 |
|
SUSHEELA Vs. THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
February 10, 2015 |
|
SUSHIBAI AND ORS. Vs. MUTHULLAKHAN AND ORS.
|
August 17, 2015 |
|
SUSHIM Vs. THE DEPUTY COMMISSIONER
|
November 5, 2015 |
|
SUSHMA SANJAPPA Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAUM AND ORS.
|
July 20, 2015 |
|
SUVARNA Vs. RAMACHANDRA
|
November 18, 2015 |
|
SUVARNA SIMULUR Vs. THE COMMISSIONER OF POLICE AND ORS.
|
March 11, 2015 |
|
SUVARNA; RAMYA; RANJITHA; RADHIKA; RACHANA; SIDDALINGAMMA; MANAGER Vs. I C I C I LOMBARD MOTOR INSURANCE; KRISHNAIAH D C
|
July 8, 2015 |
|
SUZLON INFRASTRUCTURE LTD. Vs. THE STATE OF KARNATAKA
|
March 19, 2015 |
|
SWARNALATHA AND ORS. Vs. NAGASUNDARAMMA AND ORS.
|
June 2, 2015 |
|
SWATI PAI Vs. THE STATE OF KARNATAKA AND ORS.
|
December 7, 2015 |
|
SWEEPER VENKATESHAPPA Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
|
SWETHA AND ORS. Vs. SAI CONCRETE EQUIPMENT AND ORS.
|
February 5, 2015 |
|
SWETHA AND OTHERS Vs. AKRAM AND OTHERS
|
November 13, 2015 |
|
SYARABAI Vs. SHRI SETAMBAR STHANIKVASI SHRAVAK SANGH "JAIN COMMUNITY" AND ORS.
|
October 5, 2015 |
|
SYEAD MOHSINA MOHAMMEDI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
February 2, 2015 |
|
SYED ABDUL HAMEED Vs. ROSHANABI
|
September 29, 2015 |
|
SYED ABDUL RASHEED AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 30, 2015 |
|
SYED AMANULLA Vs. KHASIM KHAN AND ORS.
|
June 3, 2015 |
|
SYED ANWAR AND ORS. Vs. SHUSHEELAMMA AND ORS.
|
April 29, 2015 |
|
SYED ASADULLA Vs. KHALEELULLA KHAN
|
July 2, 2015 |
|
SYED BASHEER MALIK AND ORS. Vs. JAMEELA BEGUM AND ORS.
|
January 31, 2015 |
|
SYED FARHAT ALI Vs. STATE OF KARNATAKA
|
March 25, 2015 |
|
SYED GHOUSE MOHIUDDIN KHADRI Vs. THE STATE OF KARNATAKA
|
March 31, 2015 |
|
SYED GULAM HUSSAIN AND ORS. Vs. THE ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER AND ORS.
|
January 21, 2015 |
|
SYED HAJI AND ORS. Vs. SARDAR AHAMED AND ORS.
|
April 30, 2015 |
|
SYED KHALANDAR SHAH Vs. MUNEERA BEGUM AND ORS.
|
March 9, 2015 |
|
SYED LATHIF AND ORS. Vs. STATE
|
May 3, 2015 |
|
SYED MAHAMOOD PASHA Vs. STATE OF KARNATAKA
|
June 11, 2015 |
|
SYED MANNAN AHAMMED Vs. THE HDFC GENERAL ASSU. CO. LTD. AND ORS.
|
November 24, 2015 |
|
SYED MOHAMMED KHAJA HUSSAINI ALIAS SARFARAZ Vs. ATIYA NASREEN
|
June 22, 2015 |
|
SYED MOINUDDIN Vs. LAKSHMAMMA AND OTHERS
|
September 14, 2015 |
|
SYED NAWAB Vs. R. SHARVANA AND ORS.
|
September 14, 2015 |
|
SYED PEER VALLI Vs. PAVITHRA
|
December 7, 2015 |
|
SYED RIYAZ Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF URBAN DEVELOPMENT AND ORS.
|
January 13, 2015 |
|
SYED SADIQUE HUSSAIN AND ORS. Vs. SUBHADRABAI AND ORS.
|
February 2, 2015 |
|
SYED SIRAJ Vs. CHAND PASHA; NOORPASHA; JANAYPASHA; ASLAM PASHA AND OTHERS
|
June 30, 2015 |
|
SYED TANZEEM AHMED Vs. STATE OF KARNATAKA
|
August 31, 2015 |
|
SYED WALI PEER KHADRI Vs. THE CHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
January 13, 2015 |
|
SYED YOUNS QUADRI Vs. THE STATE
|
January 4, 2015 |
|
SYNDICATE BANK Vs. ISHRATH ALI
|
July 22, 2015 |
|
SYNDICATE BANK Vs. S.M. ADIGA AND ORS.
|
February 20, 2015 |
|
SYNDICATE BANK Vs. JAYALAXMI AND ORS.
|
August 3, 2015 |
|
SYNDICATE BANK, MANIPAL Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
August 25, 2015 |
|
T A AJEEM Vs. AHAMED KHAN
|
February 11, 2015 |
|
T LAKSHMANA Vs. STATE OF KARNATAKA
|
March 10, 2015 |
|
T M BASAPPA Vs. STATE OF KARNATAKA
|
March 11, 2015 |
|
T N CHANNANANJAPPA; T N PRAKASHAIAH Vs. STATE OF KARNATAKA
|
January 20, 2015 |
|
T N CHIKKANNA Vs. V RAJA,
|
January 8, 2015 |
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T P PANDURANGAIAH Vs. MANJUNATHA
|
January 19, 2015 |
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T R RATNA Vs. S SUSHILENDRA RAO
|
June 22, 2015 |
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T RAGHAVENDRA Vs. K H MUMBARADDI
|
February 2, 2015 |
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T V SHANKARANARAYANA Vs. KEMPAMMA AND OTHERS
|
September 14, 2015 |
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T VELURAJU Vs. SARASWATHI
|
November 23, 2015 |
|
T VISHWANATH Vs. MANAGING DIRECTOR
|
December 16, 2015 |
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T. GIRIJA Vs. B. BORAIAH AND ORS.
|
July 14, 2015 |
|
T. HANUMANTHAPPA Vs. AMEENA BEE
|
July 9, 2015 |
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T. ISREAL Vs. THE UNION OF INDIA, MINISTRY OF DEFENCE AND ORS.
|
November 4, 2015 |
|
T. KRISHNAMURTHY Vs. PREMA KUMARI D.
|
July 14, 2015 |
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T. NARAYANA Vs. KANYAKUMARI BUILDERS PVT. LTD. AND ORS.
|
December 16, 2015 |
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T. RAMANNA AND ORS. Vs. LAKSHMIDEVAMMA AND ORS.
|
December 8, 2015 |
|
T. SUBHASH Vs. VENKATESWARA
|
March 3, 2015 |
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T. UMESH GOUDA AND ORS. Vs. B. VIRUPAKSHAGOUDA AND ORS.
|
February 16, 2015 |
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T. VENKATESH Vs. S. KRISHNA REDDY AND ORS.
|
July 11, 2015 |
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T. VENKATESH AND ORS. Vs. BANGALORE TURF CLUB LTD. AND ORS.
|
April 20, 2015 |
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T. VIKRAMARJUNA HEGDE Vs. SAROJINI HEDGE AND ORS.
|
February 20, 2015 |
|
T.C. VENKATESH BABU Vs. STATE OF KARNATAKA AND ORS.
|
June 16, 2015 |
|
T.G. RANGASHAMAIAH AND ORS. Vs. ABDUL SHUKUR AND ORS.
|
April 8, 2015 |
|
T.H. AHAMAD Vs. K.S. IBRAHIM
|
March 12, 2015 |
|
T.J. PRASANNA KUMAR Vs. RETURNING OFFICER, CHIKAMANGALURU AND ORS.
|
December 7, 2015 |
|
T.K. CHANNAMAREGOWDA Vs. N. NANJUNDA SETTY AND ORS.
|
February 10, 2015 |
|
T.K. RANGAPPA AND ORS. Vs. THE MASJID-E-BAZAR TRUST, TARIKERE AND ORS.
|
September 26, 2015 |
|
T.L. PUNITH AND ORS. Vs. STATE
|
February 25, 2015 |
|
T.M. AMINABHAVI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 10, 2015 |
|
T.M. KOTRAIAH AND ORS. Vs. STATE OF KARNATAKA
|
November 18, 2015 |
|
T.N. REKHA Vs. ASHA JAGADISH
|
March 26, 2015 |
|
T.R. ABDUL GANI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 20, 2015 |
|
T.R. VISHWANATH Vs. MANJUKUMARI AND ORS.
|
November 18, 2015 |
|
T.S. CHANDRAMOULY Vs. THE STATE OF KARNATAKA AND ORS.
|
October 28, 2015 |
|
T.S. CHANNEGOWDA Vs. H. THOPAIAH AND ORS.
|
March 3, 2015 |
|
T.V. GAYATRI AND ORS. Vs. THE BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
April 28, 2015 |
|
TAHASEENA AND OTHERS Vs. STATE AND OTHERS
|
December 18, 2015 |
|
TAHIRA AND ORS. Vs. C.P. SUNNY AND ORS.
|
January 2, 2015 |
|
TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY Vs. GITA
|
November 6, 2015 |
|
TALUKA SHIKSHANA PRASARAK MANDALIS AYURVEDIC MEDICAL COLLEGE Vs. THE UNION OF INDIA AND ORS.
|
March 3, 2015 |
|
TAMBALLI RAMAPPA Vs. STATE OF KARNATAKA
|
September 2, 2015 |
|
TANAJI Vs. THE STATE OF KARNATAKA
|
January 8, 2015 |
|
TANGEWWA AND ORS. Vs. GOURAWWA AND ORS.
|
March 19, 2015 |
|
TARAKANTH Vs. THE STATE OF KARNATAKA AND ORS.
|
November 26, 2015 |
|
TATA SIA AIRLINES LIMITED Vs. VISTARA VOYAGES
|
June 26, 2015 |
|
TAYAPPA Vs. STATE OF KARNATAKA
|
April 8, 2015 |
|
TEJANNA AND ORS. Vs. BHIMASHANKAR AND ORS.
|
April 7, 2015 |
|
TEJAS AND ORS. Vs. THE STATE OF KARNATAKA
|
April 22, 2015 |
|
TEJAS NETWORKS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12(4)
|
April 24, 2015 |
|
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED AND ORS. Vs. KRISHIL CAPITAL HOLDINGS PRIVATE LIMITED
|
December 18, 2015 |
|
THAHEER NISSAR Vs. STATE OF KARNATAKA
|
August 31, 2015 |
|
THAMMAIAH Vs. MANAGER
|
June 2, 2015 |
|
THAMMAIAH SHETTY Vs. STATE OF KARNATAKA
|
March 31, 2015 |
|
THAMMANNA A. ALAKAVTAGI Vs. THE DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
|
April 17, 2015 |
|
THANGAMMAL AND ORS. Vs. THE SECRETARY GOVERNMENT OF KARNATAKA RELIGIOUS & CHARITABLE ENDOWMENTS VIDHANA SOUDHA AND ORS.
|
August 31, 2015 |
|
THANSEER AHMED Vs. THE STATE AND ORS.
|
November 20, 2015 |
|
THE ADMINISTRATOR, SHERKHAN JUMMA MASJID Vs. LAKSHMIKANT AND ORS.
|
July 27, 2015 |
|
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. I.K. MATGAR
|
January 16, 2015 |
|
THE ASSISTANT REGIONAL TRANSPORT OFFICER AND ORS. Vs. S. RAVISHEKAR
|
June 11, 2015 |
|
THE AUTHORIZED SIGNATORY ICICI BANK LTD. Vs. THE STATE
|
April 17, 2015 |
|
THE AUTHORIZED SIGNATORY, RELIANCE GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. VINODKUMAR AND ORS.
|
February 25, 2015 |
|
THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. VENKATACHALA SHASTRI AND ORS.
|
December 15, 2015 |
|
THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. S.K. RENUKA AND ORS.
|
January 20, 2015 |
|
THE BANGALORE DEVELOPMENT AUTHORITY Vs. P. SUBRAMANYAM
|
April 6, 2015 |
|
THE BANK OF NEW YORK MELLON Vs. CRANES SOFTWARE INTERNATIONAL LIMITED
|
September 11, 2015 |
|
THE BELGAUM MERCHANTS CO-OP CREDIT SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
THE BELGAUM PEOPLE EDUCATION SOCIETY (R) AND ORS. Vs. VITHAL PATREPPA RAMDURG AND ORS.
|
February 19, 2015 |
|
THE BOARD OF GOVERNORS, INDIAN INSTITUTE OF MANAGEMENT AND ORS. Vs. M. SIDDAPPA AND ORS.
|
July 16, 2015 |
|
THE BRANCH MANAGER ICICI LOMBARD COMPANY LTD. Vs. MAMATHA K.R. AND ORS.
|
September 1, 2015 |
|
THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE Vs. JAREEN TAJ AND ORS.
|
February 10, 2015 |
|
THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. BASAPPA AND ORS.
|
November 23, 2015 |
|
THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. LAKSHMI NARASIMAIAH AND ORS.
|
July 2, 2015 |
|
THE BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. ANIL KUMAR AND ORS.
|
March 19, 2015 |
|
THE BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. JEEVAN P.J. DESAI
|
February 3, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NALINI AND ORS.
|
September 18, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SURESHA AND ORS.
|
August 25, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. YOGANAND AND ORS.
|
July 9, 2015 |
|
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. IRAMMA SIDDAYYA CHIKKAMATH AND ORS.
|
July 22, 2015 |
|
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. LOKESH AND ORS.
|
July 9, 2015 |
|
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. LALITAMMA AND ORS.
|
January 16, 2015 |
|
THE BRANCH MANAGER, THE NATIONAL INSURANCE CO. LTD. Vs. LAXMAN MEGAPPA CHAWAN AND ORS.
|
September 18, 2015 |
|
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. ARJUN AND ORS.
|
September 7, 2015 |
|
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SARAVANA AND ORS.
|
October 8, 2015 |
|
THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. GOVIND AND ORS.
|
February 6, 2015 |
|
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SUBRAMANI AND ORS.
|
September 23, 2015 |
|
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. KRISHNA AND ORS.
|
June 23, 2015 |
|
THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MASTER ANSTON AND ORS.
|
March 18, 2015 |
|
THE BRANCH MANGER UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. PRABHAVATI AND ORS.
|
February 11, 2015 |
|
THE BRIGADE FOUNDATION, A PUBLIC CHARITABLE TRUST Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF PUBLIC EDUCATION AND ORS.
|
April 28, 2015 |
|
THE CENTRAL BOARD OF TRUSTEES Vs. MANJUNATH RAO T.
|
November 30, 2015 |
|
THE CENTRAL PROVIDENT FUND COMMISSIONER AND ORS. Vs. M.G. REVATHI AND ORS.
|
March 12, 2015 |
|
THE CHAIRMAN, CENTRAL SILK BOARD AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. JAGADEVI AND ORS.
|
October 28, 2015 |
|
THE CHAIRMAN, PRAGATHI GRAMEENA BANK Vs. H.S. KRISHNAMURTHY
|
March 12, 2015 |
|
THE CHANCELLOR OF UNIVERSITIES AND ORS. Vs. H.B. WALIKAR AND ORS.
|
November 24, 2015 |
|
THE CHIEF ENGINEER Vs. TIPPANNA
|
January 8, 2015 |
|
THE CHIEF OFFICER TOWN PANCHAYATH Vs. GUNASUNDARAMMANNI AND ORS.
|
January 28, 2015 |
|
THE CHIEF POST MASTER GENERAL, KARNATAKA REGION AND ORS. Vs. S.V. BALASUBRAMANYA AND ORS.
|
October 28, 2015 |
|
THE CHIEF POSTMASTER GENERAL AND ORS. Vs. K. JAYAKUMAR
|
March 16, 2015 |
|
THE CHIEF SECRETARY, STATE OF KARNATAKA AND ORS. Vs. C.K. RAMA MURTHY AND ORS.
|
April 24, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. FEDERAL MOGUL TPR INDIA LIMITED
|
January 4, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. PNB METLIFE INDIA INSURANCE CO. LTD.
|
April 9, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. MUKUND LTD.
|
March 4, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. MUKUND LTD.
|
April 3, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. ADARSH ALLOYS
|
January 28, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. JINDAL PRAXAIR OXYGEN CO. PVT. LTD.
|
June 3, 2015 |
|
THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. BEML LIMITED AND ORS.
|
April 1, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHRI LAXMI CREDIT SOUHARD SAHAKARI LTD.
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. BAGALKOT TOWN DEVELOPMENT AUTHORITY
|
December 15, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KHIVRAJ MOTORS
|
July 17, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. SHRI SHANKARLING CO-OPERATIVE CREDIT SOCIETY LIMITED
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. SHRI SIDDESHWAR SOUHARD SAHAKARI NIYAMITHA AND ORS.
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CRANE SOFTWARE INTERNATIONAL LTD.
|
June 9, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HASAN HAJEE & CO.
|
June 1, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA VIKAS GRAMEEN BANK
|
December 14, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. THE MERCANTILE CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPN. LTD.
|
November 20, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. H.M. EXPORTS
|
August 4, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ANKITA ELECTRONICS PVT. LTD.
|
March 3, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HARSHA N. BILIANGADY
|
March 10, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KAPUR INVESTMENTS (P) LTD.
|
April 20, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. MANICKBAG AUTOMOBILES PVT. LTD.
|
September 29, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. DASHARATHARAMA REDDY
|
February 6, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. E 4 E APPLICATION SERVICES P. LTD.
|
February 16, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. PETER KENNEDY
|
January 23, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. FIBRES & FABRICS, INTERNATIONAL PVT. LTD.
|
September 22, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA STATE AGRICULTURAL PRODUCE PROCESSING & EXPORT CORPORATION LTD.
|
April 10, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. K.L.N. AGROTECHS (P) LTD.
|
April 7, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. MANIPAL HEALTH SYSTEMS PVT. LTD.
|
March 9, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. SAPTHARISHI CREDIT CO-OPERATIVE SOCIETY LTD.
|
March 20, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KURUHINSHETTY URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. NOUS INFOSYSTEMS PRIVATE LTD.
|
April 6, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. SUN MICROSYSTEMS INDIA PVT. LTD.
|
April 6, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. PRADEEP KAR
|
March 19, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. DINESH D. RANKA
|
June 11, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. INDUSTRIAL HYDRAULICS PVT. LTD.
|
March 3, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. NAGAPPA NAGARAJ
|
March 9, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. MANICKBAG AUTOMOBILES PVT. LTD.
|
August 4, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HUBLI ELECTRIC SUPPLY COMPANY LTD.
|
December 15, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. UNITED RACING & BLOOD STOCK BREEDERS PVT. LTD.
|
June 22, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. FILTREX TECHNOLOGIES P. LTD.
|
June 1, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HMA DATA SYSTEMS PVT. LTD.
|
June 26, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KOMARLA FEEDS AND FOODS PVT. LTD.
|
January 16, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ITTINA PROPERTIES PVT. LTD.
|
September 22, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. KBD SUGARS & DISTILLERIES LTD.
|
October 16, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. B.S. SHANTHAKUMARI
|
July 13, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. BASAVESHWAR URBAN CREDIT SOUHARD SAHAKARI NIYAMIT
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. DR. PRABHAKAR KORE CREDIT SOUHARD SAHAKARI NIYAMIT
|
September 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. AMCO POWER SYSTEMS LTD.
|
October 7, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ISLAMIC ACADEMY OF EDUCATION
|
August 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. L. NARENDRA PRASAD
|
August 18, 2015 |
|
THE COMMISSIONER OF INCOME TAX, BELGAUM Vs. VIJAYA MAHANTESH VIDYAVARDHAK SANGHA
|
July 23, 2015 |
|
THE COMMISSIONER OF INCOME TAX, BELGAUM AND ORS. Vs. MARUTI SUBRAY PATIL
|
July 29, 2015 |
|
THE COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AND ORS. Vs. PRAKASH B. NICHANI AND ORS.
|
August 18, 2015 |
|
THE COMMISSIONER OF INCOME TAX, CIT (A) AND ORS. Vs. HEWLETT-PACKARD GLOBALSOFT PVT. LTD.
|
August 14, 2015 |
|
THE COMMISSIONER OF INCOME TAX, EXEMPTION AND ORS. Vs. SRI GURURAJA SEVA SAMITHI
|
July 3, 2015 |
|
THE COMMISSIONER OF INCOME TAX, GULBARGA AND ORS. Vs. THE EXECUTIVE ENGINEER, O & M DIVISION AND ORS.
|
August 11, 2015 |
|
THE COMMISSIONER OF INCOME TAX, LTU AND ORS. Vs. RITTAL INDIA PVT. LTD.
|
November 24, 2015 |
|
THE COMMISSIONER OF INCOME TAX, TDS AND ORS. Vs. CHIEF ACCOUNTS OFFICER, BRUHAT BANGALORE MAHANAGAR PALIKE
|
September 29, 2015 |
|
THE COMMISSIONER OF SERVICE TAX Vs. TANDUS FLOORING INDIA PVT. LTD.
|
April 8, 2015 |
|
THE COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE Vs. UNITED SPIRITS LIMITED
|
June 18, 2015 |
|
THE COMMISSIONER, BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS. Vs. MUJEEBA BEGUM AND ORS.
|
August 21, 2015 |
|
THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS. Vs. SUPERINTENDING ARCHAELOGIST ARCHAEOLOGICAL SURVEY OF INDIA AND ORS.
|
September 4, 2015 |
|
THE COMMISSIONER, HUBBALLI-DHARWAD MUNICIPAL CORPORATION AND ORS. Vs. S.V. BUDAPANHALLI
|
December 16, 2015 |
|
THE DEFENCE ESTATE OFFICER, KARNATAKA & GOA CIRCLE Vs. SPECIAL LAND ACQUISITION OFFICER, PROJECT SEA BIRD AND ORS.
|
July 16, 2015 |
|
THE DEFENCE ESTATE OFFICER, KARNATAKA & GOA CIRCLE Vs. THE SPECIAL LAND ACQUISITION OFFICER, PROJECT SEA BIRD AND ORS.
|
September 4, 2015 |
|
THE DEPUTY COMMISSIONER, CHICKMAGALUR DISTRICT AND ORS. Vs. ARAVINDA AND ORS.
|
September 4, 2015 |
|
THE DEPUTY COMMISSIONER, SHIMOGA DISTRICT AND ORS. Vs. LAKSHMAMMA
|
November 9, 2015 |
|
THE DEPUTY GENERAL MANAGER I & G DISCIPLINARY AUTHORITY ITI LIMITED AND ORS. Vs. LAKSHMIPRIYA
|
February 11, 2015 |
|
THE DEPUTY MANAGER Vs. SHAKUNTALA AND ORS.
|
March 18, 2015 |
|
THE DIRECTOR OF CENSUS OPERATIONS GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS AND ORS. Vs. B.S. SIDDAMADAIAH AND ORS.
|
June 30, 2015 |
|
THE DIRECTOR OF INCOME TAX AND ORS. Vs. KARNATAKA BADMINTON ASSN.
|
January 12, 2015 |
|
THE DIRECTOR, HEALTH AND FAMILY WELFARE SERVICES DEPARTMENT, BANGALORE Vs. KUSUMA P. VEERKAR
|
November 25, 2015 |
|
THE DIRECTOR, LAKSHMAN CHEMICALS PVT. LTD. Vs. C. RUDRAPPA
|
July 17, 2015 |
|
THE DISTRICT WATERSHED DEVELOPMENT OFFICER AND ORS. Vs. PUTTAMADAMMA AND ORS.
|
November 25, 2015 |
|
THE DIVISIONAL CONTROLLER Vs. JAYARAMU
|
December 2, 2015 |
|
THE DIVISIONAL CONTROLLER BMTC VOLVO DIVISION Vs. RAJESAB TALACHOOR
|
November 26, 2015 |
|
THE DIVISIONAL CONTROLLER K.S.R.T.C. Vs. INDRA N. AND ORS.
|
February 2, 2015 |
|
THE DIVISIONAL CONTROLLER NEKRTC DIVISIONAL OFFICER, KOPPAL AND ORS. Vs. MANJULA AND ORS.
|
February 5, 2015 |
|
THE DIVISIONAL CONTROLLER NEKRTC, BIDAR DIVISION Vs. VENKAT
|
August 7, 2015 |
|
THE DIVISIONAL CONTROLLER NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MAHANTESH
|
December 10, 2015 |
|
THE DIVISIONAL CONTROLLER NWKRTC Vs. VERAPPA AND ORS.
|
February 13, 2015 |
|
THE DIVISIONAL CONTROLLER NWKSRTC AND ORS. Vs. M.M. BASAVARAJ AND ORS.
|
February 5, 2015 |
|
THE DIVISIONAL CONTROLLER, DIVISIONAL OFFICE AND ORS. Vs. KUPPU AND ORS.
|
October 31, 2015 |
|
THE DIVISIONAL CONTROLLER, K.S.R.T.C. Vs. JYOTIRLINGAPPA
|
December 18, 2015 |
|
THE DIVISIONAL CONTROLLER, K.S.R.T.C. AND ORS. Vs. V. SHANTAMMA AND ORS.
|
August 17, 2015 |
|
THE DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD, TRANSPORT CORPORATION Vs. SHIVASHANKARA KWARADI
|
December 2, 2015 |
|
THE DIVISIONAL CONTROLLER, KSRTC Vs. M.J. BASAVEGOWDA AND ORS.
|
February 18, 2015 |
|
THE DIVISIONAL CONTROLLER, NEKRTC Vs. BASAVARAJ
|
April 28, 2015 |
|
THE DIVISIONAL CONTROLLER, NEKRTC Vs. H.M. MOMIN
|
February 11, 2015 |
|
THE DIVISIONAL CONTROLLER, NEKRTC Vs. MALLIKARJUN GOWDA
|
February 24, 2015 |
|
THE DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS. Vs. SANGEETA AND ORS.
|
October 1, 2015 |
|
THE DIVISIONAL CONTROLLER, NORTH-WEST KARNATAKA ROAD TRANSPORT CORPORATION, BAGALKOT DIVISION Vs. BHOJAPPA
|
December 9, 2015 |
|
THE DIVISIONAL CONTROLLER, NWKRTC BIJAPUR Vs. BALACHANDA
|
November 27, 2015 |
|
THE DIVISIONAL CONTROLLER, NWKRTC, BELGAUM DIVISION Vs. DEEPAK
|
November 27, 2015 |
|
THE DIVISIONAL MANAGER Vs. N.V. JAYALAKSHMI
|
January 9, 2015 |
|
THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. JITENDRA AND ORS.
|
January 20, 2015 |
|
THE DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. VASUDEV BALAVANT RODE AND ORS.
|
August 7, 2015 |
|
THE DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. CHIKKAPPA AND ORS.
|
November 6, 2015 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MANGALA AND ORS.
|
December 7, 2015 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS. Vs. KAREGOUDA AND ORS.
|
March 12, 2015 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SUJATA AND ORS.
|
February 18, 2015 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. APPAJI RAMACHANDRA PATIL AND ORS.
|
August 13, 2015 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. HANUMANTHAPPA AND ORS.
|
January 7, 2015 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. GURUNATH AND ORS.
|
October 6, 2015 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DATTATREYA AND ORS.
|
October 6, 2015 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNIL
|
June 2, 2015 |
|
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. RACHAPPA CHANNABASAPPA KAPOLI AND ORS.
|
March 17, 2015 |
|
THE DIVISIONAL MANAGER, THE NATIONAL INSURANCE CO. LTD. Vs. SRIKANT AND ORS.
|
January 16, 2015 |
|
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SHIVAYYA SWAMI AND ORS.
|
July 14, 2015 |
|
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. HULIGEMMA AND ORS.
|
April 15, 2015 |
|
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. RATHNAMMA AND ORS.
|
June 3, 2015 |
|
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANKAR RAO AND ORS.
|
April 1, 2015 |
|
THE DIVISIONAL MANGER, THE ORIENTAL INSURANCE CO. LTD. Vs. A.H. HEMALATHA AND ORS.
|
March 10, 2015 |
|
THE EXECUTIVE ENGINEER AND ORS. Vs. CHANNABASAPPA
|
March 18, 2015 |
|
THE EXECUTIVE ENGINEER, MI DIVISION AND ORS. Vs. MALLIKARJUN
|
April 28, 2015 |
|
THE GEM SUGARS LTD. Vs. THE STATE OF KARNATAKA AND ORS.
|
November 18, 2015 |
|
THE GENERAL MANAGER Vs. MANJULA AND ORS.
|
January 20, 2015 |
|
THE GENERAL MANAGER, HMT MACHINE TOOLS LIMITED Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.
|
October 28, 2015 |
|
THE GENERAL MANAGER, KSRTC Vs. M.T. DHAMODHARAN
|
April 20, 2015 |
|
THE HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD Vs. THE STATE OF KARNATAKA AND ORS.
|
June 12, 2015 |
|
THE INDIA SUGARS & REFINERIES LTD. Vs. ANIL KUMAR JHA AND ORS.
|
April 30, 2015 |
|
THE INDIA SUGARS AND REFINERIES LIMITED Vs. THE STATE OF KARNATAKA AND ORS.
|
January 20, 2015 |
|
THE INDIA SUGARS AND REFINERIES LIMITED Vs. THE COMMISSIONER FOR CANE DEVELOPMENT AND DIRECTOR OF SUGAR IN KARNATAKA AND ORS.
|
September 30, 2015 |
|
THE JOINT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN (HQ) Vs. REENA TRIPATHI AND ORS.
|
December 9, 2015 |
|
THE KARNATAKA HOUSING BOARD AND ORS. Vs. K. KESHAVA SETTY AND ORS.
|
April 6, 2015 |
|
THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. JAVARAI GOWDA AND ORS.
|
February 18, 2015 |
|
THE KARNATAKA PUBLIC SERVICE COMMISSION Vs. PALAKSHI DUDIHALLI D.T. AND ORS.
|
November 6, 2015 |
|
THE KARNATAKA STATE FINANCIAL CORPORATION Vs. SIRIDI SAI INDUSTRIES AND ORS.
|
July 14, 2015 |
|
THE KARNATAKA VYAVASAYA VARTHAKA SANGHA LTD. Vs. M. DIVAKAR BHAT AND ORS.
|
February 16, 2015 |
|
THE LAND ACQUISITION OFFICER, M & MIP AND ORS. Vs. GOUSIA BEGUM AND ORS.
|
October 1, 2015 |
|
THE LEGAL MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. MUNIRAJU AND ORS.
|
December 14, 2015 |
|
THE LEGAL MANAGER, SRIRAM GENERAL INSURANCE CO. LTD. AND ORS. Vs. MEHABOOB PASHA AND ORS.
|
August 19, 2015 |
|
THE MAHALAXMI HIGH SCHOOL AND ORS. Vs. THE EDUCATIONAL COMMISSIONER OFFICE OF DEPUTY DIRECTOR AND ORS.
|
August 21, 2015 |
|
THE MANAGEMENT OF BWSSB CAUVERY BHAVAN AND ORS. Vs. M. MAHADEVA AND ORS.
|
July 23, 2015 |
|
THE MANAGEMENT OF INDIAN INSTITUTE OF MANAGEMENT Vs. D. MANIKYA
|
September 22, 2015 |
|
THE MANAGEMENT OF KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. SUNIL
|
September 4, 2015 |
|
THE MANAGEMENT OF M/S. SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED, BANGALORE Vs. THE ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA, BANGALORE AND ANOTHER
|
April 1, 2015 |
|
THE MANAGEMENT OF NATIONAL AEROSPACE LABORATORIES Vs. ENGINEERING & GENERAL WORKERS UNION
|
January 7, 2015 |
|
THE MANAGEMENT OF NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MOHAMMEDGOUE
|
August 14, 2015 |
|
THE MANAGEMENT OF NWKRTC Vs. RAMACHANDRA
|
December 2, 2015 |
|
THE MANAGEMENT OF NWKRTC HUBLI DIVISION Vs. S.S. GUDIHAL
|
February 20, 2015 |
|
THE MANAGEMENT OF SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT. LTD. Vs. THE ADDITIONAL CHIEF SECRETARY, DEPT. OF LABOUR AND ORS.
|
January 4, 2015 |
|
THE MANAGEMENT OF SRI JAGADGURU RENUKACHARYA EDUCATION SOCIETY Vs. R.B. UMADEVI
|
March 12, 2015 |
|
THE MANAGEMENT OF TRACTORS AND FARMS EQUIPMENTS LTD. AND ORS. Vs. H.K. UMESH AND ORS.
|
March 31, 2015 |
|
THE MANAGER AUTHORISED SIGNATORY Vs. SHIVANAND SHANKAR AND ORS.
|
November 26, 2015 |
|
THE MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. AND ORS. Vs. SHANTAYYA SWAMY HIREMATH AND ORS.
|
January 31, 2015 |
|
THE MANAGER, BAJAJ ALLAIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BHIMRAJ AND ORS.
|
July 22, 2015 |
|
THE MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. SHRUTHI V.A. AND ORS.
|
December 15, 2015 |
|
THE MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. NAGESH AND ORS.
|
September 10, 2015 |
|
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. B. KANEPPA AND ORS.
|
February 5, 2015 |
|
THE MANAGING COMMITTEE Vs. THE ZILLA DHARMIKA PARISHATH & DEPUTY COMMISSIONER AND ORS.
|
March 19, 2015 |
|
THE MANAGING COMMITTEE, SRI. DURGAPARAMESHWARI HIGH SCHOOL AND ORS. Vs. SHANKAR SHETTIGAR AND ORS.
|
October 16, 2015 |
|
THE MANAGING DIRECTOR K.S.R.T.C. Vs. V. JAYALAKSHMI AND ORS.
|
July 8, 2015 |
|
THE MANAGING DIRECTOR, B.M.T.C. Vs. RAJAMMA AND ORS.
|
July 24, 2015 |
|
THE MANAGING DIRECTOR, GULBARGA AND ORS. Vs. BASAVARAJ
|
November 2, 2015 |
|
THE MANAGING DIRECTOR, GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED AND ORS. Vs. MALLAPPA
|
January 6, 2015 |
|
THE MANAGING DIRECTOR, K.S.R.T.C. Vs. M. SRIRAM REDDY AND ORS.
|
January 9, 2015 |
|
THE MANAGING DIRECTOR, K.S.R.T.C. Vs. SUCHITRA J.
|
January 30, 2015 |
|
THE MANAGING DIRECTOR, K.S.R.T.C. CENTRAL OFFICE Vs. JAYAMMA AND ORS.
|
October 12, 2015 |
|
THE MANAGING DIRECTOR, KARNATAKA ROAD DEVELOPMENT CORPORATION Vs. VISHAL INFRASTRUCTURE LIMITED
|
September 18, 2015 |
|
THE MANAGING DIRECTOR, KARNATAKA STATE COIR DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
February 23, 2015 |
|
THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MALLIKARJUNA AND ORS.
|
October 6, 2015 |
|
THE MANAGING DIRECTOR, KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD AND ORS. Vs. SHEKARGOUDA VEERANGOUDA PATIL AND ORS.
|
September 10, 2015 |
|
THE MANAGING DIRECTOR, KSRTC Vs. MAHADEVAMMA AND ORS.
|
September 30, 2015 |
|
THE MANAGING DIRECTOR, NWKRTC AND ORS. Vs. SHANKRAPPA AND ORS.
|
February 11, 2015 |
|
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KRISHNAREDDY
|
September 11, 2015 |
|
THE MYSORE AND CHAMARAJNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. THE DEPUTY LABOUR COMMISSIONER CUM RECOVERY AUTHORITY AND ORS.
|
December 11, 2015 |
|
THE NATIONAL INSURANCE CO. LTD. AND ORS. Vs. ABDUL SALEEM AND ORS.
|
August 25, 2015 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. KALLAPPA SIDDAPPA POOJARI AND ORS.
|
June 11, 2015 |
|
THE NEW CAMBRIDGE EDUCATION TRUST (REGD.) AND ORS. Vs. RAMALINGAM AND ORS.
|
February 6, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. DODDARAMA AND ORS.
|
April 10, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. NEELAVATHI AND ORS.
|
September 30, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. GIRIJA AND ORS.
|
January 22, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SWETHA AND ORS.
|
September 10, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. MALLIKARJUN
|
July 20, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. MEHBOOB SAB IMAM SAB SHAIKH AND ORS.
|
July 2, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. RANGASWAMY AND ORS.
|
March 18, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. KALLAKURI RAMASIREESHA AND ORS.
|
April 16, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. Y.A. MULLA
|
September 10, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RENUKA AND ORS.
|
February 13, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. JAYASHREE AND ORS.
|
July 22, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. PAVITHRA AND ORS.
|
December 16, 2015 |
|
THE NEW INDIA AUURANCE CO. LTD. AND ORS. Vs. SANNA HULAGAPPA AND ORS.
|
July 10, 2015 |
|
THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION AND ORS. Vs. J. SIDDAYYA
|
February 13, 2015 |
|
THE NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. GANESH NAGAPPA MADIWAL AND ORS.
|
September 11, 2015 |
|
THE OFFICE INCHARGE, CENTRAL SOIL & WATER CONSERVATION RESEARCH & TRAINING INSTITUTE AND ORS. Vs. M. BASAVARAJ AND ORS.
|
August 17, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SRINIVASA A. AND ORS.
|
June 10, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. B.K. SOMASHEKAR AND ORS.
|
June 17, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. NEELAPPA AND ORS.
|
April 3, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. DHANANJAYA AND ORS.
|
April 10, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. GYNANESWARI AND ORS.
|
April 27, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. MANJUNATH V. AND ORS.
|
August 7, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. MURTHACHAR AND ORS.
|
September 21, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. BASAWARAJ AND ORS.
|
October 6, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLIKA AND ORS.
|
July 8, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. RATHNAMMA AND ORS.
|
January 20, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. P. RATHNAPPA AND ORS.
|
January 27, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. R. SHIVAKUMAR AND ORS.
|
January 13, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. NAGARATHNAMMA C. AND ORS.
|
February 19, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. ARAVINDA SHA AND ORS.
|
December 16, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. SHANTA AND ORS.
|
March 20, 2015 |
|
THE PR. COMMISSIONER OF INCOME TAX Vs. BOYANCE INFRASTRUCTURE PRIVATE LIMITED AND ORS.
|
December 16, 2015 |
|
THE PRESIDENT FAMILY PLANNING ASSOCIATION OF INDIA AND ORS. Vs. INDIAN RED CROSS SOCIETY AND ORS.
|
December 10, 2015 |
|
THE PRESIDENT, VASAVADATTA CEMENTS Vs. S. DAMODAR RAO
|
March 27, 2015 |
|
THE PRESTIGE MONTE CARLO APARTMENT OWNERS ASSOCIATION AND ORS. Vs. THE RESERVE BANK OF INDIA AND ORS.
|
June 1, 2015 |
|
THE PRINCIPAL SIR M. VISHVESHWARAIAH PVT. ITI Vs. THE STATE OF KARNATAKA
|
January 20, 2015 |
|
THE PRINCIPAL, DR. B.R. AMBEDKAR MEDICAL COLLEGE Vs. RAMAKRISHNA AND ORS.
|
November 23, 2015 |
|
THE PRINCIPAL, M.C. VASANTHA OF NURSING NAUBAD AND ORS. Vs. THE REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
September 15, 2015 |
|
THE PRINCIPAL, PATEL COLLEGE OF NURSING AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 11, 2015 |
|
THE RAICHUR OFFICERS AND CITIZENS RECREATION CENTRE Vs. THE DEPUTY COMMISSIONER, RAICHUR AND ORS.
|
December 11, 2015 |
|
THE REGIONAL OFFICE, IFFCO TOKIO GENERAL INSURANCE AND ORS. Vs. K. SUNIL AND ORS.
|
February 25, 2015 |
|
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. A. SHAHID AND ORS.
|
October 6, 2015 |
|
THE REGISTRAR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. THE CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY
|
April 24, 2015 |
|
THE RELIANCE GENERAL INSURANCE CO. LTD. Vs. SHILPA KOM NAGRAJ KURAVATTI AND ORS.
|
December 1, 2015 |
|
THE S.K. AGRICULTURISTS CO-OPERATIVE MARKETING SOCIETIES LIMITED Vs. CANARA BANK, MORGANS GATE BRANCH AND ORS.
|
January 13, 2015 |
|
THE SECRETARY AND ORS. Vs. K. VENKATAPPA SETTY AND ORS.
|
February 5, 2015 |
|
THE SECRETARY FLAT OWNERS ASSOCIATION Vs. N. THAMBOOCHETTY AND ORS.
|
March 2, 2015 |
|
THE SECRETARY GRAMAPANCHAYATH HERUR Vs. THE DEPUTY COMMISSIONER CHIKMAGALUR DISTRICT AND ORS.
|
January 22, 2015 |
|
THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ORS. Vs. G. MUDALAGIRAIAH
|
March 16, 2015 |
|
THE SECTION OFFICER, KARNATAKA POWER TRANSMISSION CORPORATION AND ORS. Vs. SHEKAWWA AND ORS.
|
August 7, 2015 |
|
THE SECTION OFFICER, O AND M DIVISION AND ORS. Vs. RAVI
|
June 11, 2015 |
|
THE SENIOR DIVISIONAL ENGINEER (EAST) Vs. THE STATE OF KARNATAKA
|
February 26, 2015 |
|
THE SENIOR SUPERINTENDENT OF POST OFFICES AND ORS. Vs. ANTHONY STEVEN
|
April 7, 2015 |
|
THE SERICULTURE EXTENSION OFFICER TECHNICAL SERVICE CENTRE HANUR AND ORS. Vs. NAGENDRA GOWDA AND ORS.
|
December 18, 2015 |
|
THE SERICULTURE EXTENSION OFFICER, TECHNICAL SERVICE CENTRE AND ORS. Vs. SHIVARAJ AND ORS.
|
November 26, 2015 |
|
THE SHANTINIKETHAN CO-OPERATIVE, HOUSE BUILDING SOCIETY AND ORS. Vs. RAGHAVENDRA AND ORS.
|
November 2, 2015 |
|
THE SIRUGUPPA TALUKA AGRICULTURAL PRODUCING MARKETING COMMITTEE Vs. THE STATE OF KARNATAKA AND ORS.
|
April 24, 2015 |
|
THE SPECIAL LAND ACQUISITION OFFICER Vs. BUDDU MANI GOWDA AND ORS.
|
March 10, 2015 |
|
THE SPECIAL LAND ACQUISITION OFFICER Vs. HANUMANTHAPPA
|
January 6, 2015 |
|
THE SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. B.R. SHRINIVASA SETTY AND ORS.
|
February 24, 2015 |
|
THE SPECIAL LAND ACQUISITION OFFICER AND THE ASSISTANT COMMISSIONER Vs. APPASAHEB BABU BOGAR AND ORS.
|
September 28, 2015 |
|
THE SPECIAL LAND ACQUISITION OFFICER, MANGALORE CITY CORPORATION Vs. SECRETARY, DHARMASTHALA MANJUNATHESWARA EDUCATION SOCIETY
|
September 30, 2015 |
|
THE STATE Vs. MOHAN SATHU MALAGI
|
December 15, 2015 |
|
THE STATE Vs. D.R. ISMAIL
|
February 27, 2015 |
|
THE STATE Vs. SIDDASETTY AND ORS.
|
August 10, 2015 |
|
THE STATE Vs. TAMMANNARAO KRISHNAJI MANAGULI AND ORS.
|
August 20, 2015 |
|
THE STATE Vs. JAGADISH AND ORS.
|
August 4, 2015 |
|
THE STATE Vs. SHIVAMURTHY AND ORS.
|
March 17, 2015 |
|
THE STATE Vs. ARVIND AND ORS.
|
April 8, 2015 |
|
THE STATE AND ORS. Vs. CHANDRAKANT AND ORS.
|
October 6, 2015 |
|
THE STATE OF KARNATAKA Vs. GANESH SHETTY
|
October 8, 2015 |
|
THE STATE OF KARNATAKA Vs. UNITED BREWERIES LTD.
|
October 1, 2015 |
|
THE STATE OF KARNATAKA Vs. RANGASWAMY
|
September 9, 2015 |
|
THE STATE OF KARNATAKA Vs. SHOAIB AHMED MIRZA AND ORS.
|
November 9, 2015 |
|
THE STATE OF KARNATAKA Vs. KRISHNA U. SETU
|
August 6, 2015 |
|
THE STATE OF KARNATAKA Vs. P.M. PURUSHOTHAM AND ORS.
|
March 2, 2015 |
|
THE STATE OF KARNATAKA Vs. SUBRAMANYA BILIYA KODIYA MAVINAKURVA AND ORS.
|
March 3, 2015 |
|
THE STATE OF KARNATAKA Vs. JAGADISH AND ORS.
|
March 6, 2015 |
|
THE STATE OF KARNATAKA Vs. MAHADEVASWAMY AND ORS.
|
March 9, 2015 |
|
THE STATE OF KARNATAKA Vs. SHARATH AND ORS.
|
March 9, 2015 |
|
THE STATE OF KARNATAKA Vs. PRADEEP
|
September 22, 2015 |
|
THE STATE OF KARNATAKA Vs. IBM INDIA PRIVATE LIMITED
|
September 18, 2015 |
|
THE STATE OF KARNATAKA Vs. RAVI
|
September 15, 2015 |
|
THE STATE OF KARNATAKA Vs. KUMARA
|
July 10, 2015 |
|
THE STATE OF KARNATAKA Vs. IRUDAYARAJU
|
July 22, 2015 |
|
THE STATE OF KARNATAKA Vs. GOPALAN ENTERPRISES, (INDIA) LTD.
|
July 31, 2015 |
|
THE STATE OF KARNATAKA Vs. G. RAGHUNATH
|
September 8, 2015 |
|
THE STATE OF KARNATAKA Vs. MAHADEVAMMA AND ORS.
|
July 16, 2015 |
|
THE STATE OF KARNATAKA Vs. SRINIVASA MURTHY
|
July 13, 2015 |
|
THE STATE OF KARNATAKA Vs. MAHAMMED ASIM AND ORS.
|
July 7, 2015 |
|
THE STATE OF KARNATAKA Vs. CHAITANYA PROPERTIES PVT. LTD.
|
January 13, 2015 |
|
THE STATE OF KARNATAKA Vs. MANYATA PROMOTERS PVT. LTD.
|
September 30, 2015 |
|
THE STATE OF KARNATAKA Vs. SHIVARAJU
|
May 3, 2015 |
|
THE STATE OF KARNATAKA Vs. SHIVAPPA AND ORS.
|
March 16, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. NARAYAN GANESH KAMAT AND ORS.
|
February 5, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. SATHYA AND ORS.
|
November 9, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. GULF OIL CORPORATION LTD.
|
April 17, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. SHANKAR AND ORS.
|
January 28, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. CHANNABASU REVAPPA ALAGUNDI AND ORS.
|
September 15, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. K.S. RAVINDRANATH AND ORS.
|
June 3, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. BASAVANAGOUDA PATIL AND ORS.
|
February 13, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. A. SEETHARAM SHETTY
|
March 17, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. SHREE RENUKA SUGARS LIMITED
|
April 1, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. MOHAMMED ILYAS AND ORS.
|
March 6, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. C. MOHANKUMAR GOWDA
|
June 10, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. GAYATHRI S.
|
November 7, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. HANUMESH AND ORS.
|
October 29, 2015 |
|
THE STATE OF KARNATAKA AND ORS. Vs. ISTAK AHMAD MOHAMMADSAHEB AND ORS.
|
September 3, 2015 |
|
THE STATE OF VIGILANCE POLICE STATION Vs. WAHID ALI AND ORS.
|
May 3, 2015 |
|
THE SUPERINTENDING ENGINEER (ELE) AND ORS. Vs. SHAHEDA AND ORS.
|
September 1, 2015 |
|
THE TAX RECOVERY OFFICER AND ORS. Vs. BHISHMA PITHAMAHA
|
August 11, 2015 |
|
THE TRIMURTI CREDIT SOUHARDA SAHAAKARI LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
September 21, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. MAHABOOBI AND ORS.
|
August 6, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 7, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. A.B. CHITTARGI
|
April 30, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. BASANAGOUDA AND ORS.
|
December 14, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. V. MANJUNATHA REDDY
|
November 2, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. N. NAGESH
|
November 2, 2015 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. KRISHNA AND ORS.
|
June 11, 2015 |
|
THE UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. ARASAPPA AND ORS.
|
January 14, 2015 |
|
THIBBEGOWDA AND ORS. Vs. NINGANNA AND ORS.
|
February 18, 2015 |
|
THIMMAIAH Vs. THE MANAGING DIRECTOR KSRTC
|
July 14, 2015 |
|
THIMMAIAH K.G. AND ORS. Vs. KAVITHA AND ORS.
|
February 23, 2015 |
|
THIMMAKKA AND ORS. Vs. MAHESH KUMAR PANSARI AND ORS.
|
March 13, 2015 |
|
THIMMAMMA Vs. H. ESHWARAPPA AND ORS.
|
February 23, 2015 |
|
THIMMARAJAMMA Vs. SHRIRAM GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
February 18, 2015 |
|
THIMMARAJU S.N. Vs. THE BANGALORE UNIVERSITY AND ORS.
|
March 19, 2015 |
|
THIMMARAYA Vs. B H PRAKASH; ORIENTAL INSURANCE CO LTD
|
November 20, 2015 |
|
THIPPEGOWDA Vs. B.D. JAVARAYASHETTY AND ORS.
|
December 18, 2015 |
|
THIPPERUDRA AND ORS. Vs. THE STATE OF KARNATAKA
|
September 2, 2015 |
|
THIPPESWAMY; T LAKSHMI; T GEETHAMMA; T KARIBASAMMA; T SHILPA AND ORS Vs. BRANCH MANAGER
|
November 4, 2015 |
|
THOMAS JEFFREY KIDD Vs. STATE OF KARNATAKA AND ORS.
|
August 19, 2015 |
|
THONTADARYA K.S. Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
|
June 22, 2015 |
|
THULASI Vs. D.H. SIDDANAGOUD AND ORS.
|
April 6, 2015 |
|
TIFFINS BARYTES ASBESTOS AND PAINTS LTD. Vs. P. AND D. ENTERPRISES
|
March 6, 2015 |
|
TIFFINS BARYTES, ASBESTOS AND PAINTS LIMITED Vs. JSW STEELS LIMITED AND ORS.
|
January 6, 2015 |
|
TIMANNA Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY AND ORS.
|
January 12, 2015 |
|
TIPPANNA NINGAPPA TUMMARMATTI AND ORS Vs. STATE OF KARNATAKA AND ORS
|
October 6, 2015 |
|
TIPPU AND ORS. Vs. STATE BY MALUR POLICE STATION
|
January 31, 2015 |
|
TOWN MUNICIPAL COUNCIL Vs. NAGAMMA
|
April 23, 2015 |
|
TRANSVISION SOFTWARE & DATA SOLUTIONS PVT. LTD. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 25, 2015 |
|
TRIPTI RAI Vs. UNION OF INDIA AND ORS.
|
May 5, 2015 |
|
TRISHALA ELECTROLYTICS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA, MINISTRY OF SMALL SCALE INDUSTRIES AND ORS.
|
November 9, 2015 |
|
TSEPAL DICKEY Vs. IMMIGRATION OFFICER BUREAU OF IMMIGRATION; STATE OF KARNATAKA
|
December 17, 2015 |
|
TULAJAPPA NAGENDRASA JARTARGHAR Vs. THE STATE OF KARNATAKA
|
October 14, 2015 |
|
TULASAMMA AND ORS. Vs. MARIYAPPA AND ORS.
|
January 19, 2015 |
|
TULASAPPA BUDHAPPA ZAPATE Vs. YASHODHABAI GUNDAPPA ZAPATE AND ORS.
|
July 30, 2015 |
|
TULASIRAM AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 2, 2015 |
|
TULIP DATA CENTRE SERVICES PRIVATE LIMITED AND ORS. Vs. IDFC LTD. AND ORS.
|
January 19, 2015 |
|
TULSIRAM Vs. THE STATE
|
August 27, 2015 |
|
TUSHAR SINGH Vs. STATE
|
February 13, 2015 |
|
TVS MOTOR CO. LTD. Vs. UNION OF INDIA AND ORS.
|
June 12, 2015 |
|
U MALLANNA GOWDA Vs. STATE OF KARNATAKA; PRINCIPLE SECRETARY REVENUE DEPARTMENT
|
July 24, 2015 |
|
U R MEENAKSHI Vs. V D CHANDRASHEKAR
|
October 15, 2015 |
|
U. AMARNATH SHETTY Vs. STATE OF KARNATAKA AND ORS.
|
June 23, 2015 |
|
U.F.M. SHIVANAND Vs. THE STATE OF KARNATAKA AND ORS.
|
September 3, 2015 |
|
U.S. CHANDRAVATI ACHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 7, 2015 |
|
U.S. RAMANANDA SHET Vs. ANASUYA SHET
|
January 16, 2015 |
|
UCO BANK Vs. SURENDRA S/O BABURAO JAJEE
|
June 26, 2015 |
|
UDACAHAPA AND ORS. Vs. THE MANAGING DIRECTOR, KARNATAKA NIRAWARI NIGAM LTD. AND ORS.
|
March 9, 2015 |
|
UDAY J DESAI; RAVINDRA BANTHIA Vs. STATE
|
September 9, 2015 |
|
UDAYA RAMA YERMAL AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
October 29, 2015 |
|
UDDAPPA SHIVAPUTRAYYA WADIYAR AND ORS. Vs. VENKATESH BALAJI KULKARNI
|
August 19, 2015 |
|
UDECHAND Vs. B.V. KRISHNA MURTHY
|
August 31, 2015 |
|
UDUPI ADVOCATES MULTI-PURPOSE CO-OP. SOCIETY LTD. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 8, 2015 |
|
UEDI - TRIGUNAAS JOINT VENTURE Vs. KARNATAKA SLUM DEVELOPMENT BOARD
|
March 17, 2015 |
|
UGAR SUGAR WORKS LTD. Vs. THE UNION GOVERNMENT AND ORS.
|
August 27, 2015 |
|
ULTRA TECH CEMENT LTD. Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
|
UMA BAI AND ORS. Vs. LAKSHMIDEVI
|
December 1, 2015 |
|
UMA DEVI AND ORS. Vs. SHANTHARAM
|
March 31, 2015 |
|
UMA M.S. Vs. NANDISHAIAH AND ORS.
|
February 6, 2015 |
|
UMA P. SHENOY Vs. KULYADI MARTHU PAI AND ORS.
|
June 26, 2015 |
|
UMADEVI Vs. TAYAPPA
|
October 5, 2015 |
|
UMASHANKAR INDUSTRIES Vs. THE STATE OF KARNATAKA AND ORS.
|
December 1, 2015 |
|
UMERA Vs. ASHPAK HASANSAB FATTEKHAN
|
November 20, 2015 |
|
UMESH AND ORS. Vs. NAGARATHNAMMA H.K.
|
January 21, 2015 |
|
UMESH GUDDAD Vs. THE STATE OF KARNATAKA
|
January 13, 2015 |
|
UMESH H.C. Vs. DIRECTOR ADMINISTRATION AND HUMAN RESOURCES, KPTCL AND ORS.
|
August 17, 2015 |
|
UMESH HANUMANTHAPPA KORAVAR Vs. THE STATE OF KARNATAKA
|
April 16, 2015 |
|
UMESH; RAMESH @ KUMAR Vs. STATE OF KARNATAKA
|
October 9, 2015 |
|
UMESHA Vs. HEMANTH KUMAR
|
March 27, 2015 |
|
UMME SALAMA Vs. SAYYAD ABID
|
June 10, 2015 |
|
UNION OF INDIA Vs. YALLAMMA
|
January 30, 2015 |
|
UNION OF INDIA Vs. DEVCHAND CONSTRUCTION
|
November 20, 2015 |
|
UNION OF INDIA Vs. GOPU MOGERA
|
December 14, 2015 |
|
UNION OF INDIA Vs. SDM TRUSTS AYURVEDIC MEDICAL COLLEGE PADMA AYURVEDIC HOSPITAL & RESEARCH CENTRE AND ORS.
|
January 27, 2015 |
|
UNION OF INDIA AND ORS Vs. S K KOWSHIK
|
December 18, 2015 |
|
UNION OF INDIA AND ORS. Vs. S. HEMANTH RAJU
|
December 8, 2015 |
|
UNION OF INDIA AND ORS. Vs. B.V. CHANDRAMMA
|
November 27, 2015 |
|
UNION OF INDIA AND ORS. Vs. N. SATHEESAN
|
December 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. H.L. RAMESH
|
January 7, 2015 |
|
UNION OF INDIA AND ORS. Vs. D. JAYARAMU
|
October 13, 2015 |
|
UNION OF INDIA AND ORS. Vs. S. NAGENDRAPPA
|
October 30, 2015 |
|
UNION OF INDIA AND ORS. Vs. M. ASWATHANARAYANA
|
November 5, 2015 |
|
UNION OF INDIA AND ORS. Vs. C.G. PRABHU
|
September 9, 2015 |
|
UNION OF INDIA AND OTHERS Vs. JAYAPRAKASH C AND OTHERS
|
November 17, 2015 |
|
UNIQUE SHELTERS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
January 4, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. BASAPPA S/O SANNABRAMAPPA JOGI
|
January 8, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. BASAVARAJAIAH SWAMY; BHIMAIAH; BABAMMA; RABIYA; BAWASAB
|
December 16, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. KASHAPPA AND OTHERS
|
December 4, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. G KRISHNAMURTHY
|
April 7, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. NIJAMUNNISA
|
February 13, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AYYAMMA AND ORS.
|
August 6, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. VISHALAKSHI AND ORS.
|
August 5, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. N.N. SURESH AND ORS.
|
February 11, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHIDRAM HANAMANT RAMOJI AND ORS.
|
March 12, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUGANDHI RAMESH SHERIGAR AND ORS.
|
March 9, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. G.S. MAHALAXMI AND ORS.
|
August 7, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHIVAKUMAR AND ORS.
|
January 14, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RATHNA AND ORS.
|
November 25, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. S.N. SOMASHEKAR AND ORS.
|
November 4, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. HUCHAPPA AND ORS.
|
October 5, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PALLAVI G. AND ORS.
|
July 6, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. UMA AND ORS.
|
September 18, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. UMA NAGESH KAMAT AND ORS.
|
August 27, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SANNA THAYANNA AND ORS.
|
September 1, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANNIE R INBANATHAN
|
April 15, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SHARADA
|
February 2, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. M KALARAJ
|
February 2, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. DEVAMMA AND ORS.
|
June 18, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. SARASWATI AND ORS.
|
September 2, 2015 |
|
UNIVERSAL SOMPO GIC LTD. Vs. GOVINDA NAYAK AND ORS.
|
August 6, 2015 |
|
UNIVERSITY OF MYSORE AND ORS. Vs. K.S. GOPINATH AND ORS.
|
January 20, 2015 |
|
USHA AND ORS. Vs. KRISHNA
|
July 9, 2015 |
|
USHA AND ORS. Vs. C. ARASEGOWDA AND ORS.
|
February 11, 2015 |
|
USHA RAMESHAN Vs. S. UDAYA CHANDRAN AND ORS.
|
October 28, 2015 |
|
USHA SURESH Vs. FERNS CITY PLOT OWNERS ASSOCIATION
|
September 26, 2015 |
|
USHADEVI Vs. THE STATE OF KARNATAKA AND ORS.
|
January 30, 2015 |
|
USHARANI Vs. STATE OF KARNATAKA
|
March 19, 2015 |
|
UTHAMMA AND ORS. Vs. R. VENUGOPALA REDDY AND ORS.
|
June 8, 2015 |
|
UTHNALLAPPA AND ORS. Vs. M.E. MUNIRAJEGOWDA AND ORS.
|
February 25, 2015 |
|
V ANJANEYA REDDY Vs. SPECIAL ADDITIONAL LAND ACQUISITION OFFICER
|
June 10, 2015 |
|
V DHAKASHAYANI Vs. A V ANANTHAPADMANABHA
|
August 12, 2015 |
|
V G RAKSHITHA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD ; P RAJANNA
|
October 7, 2015 |
|
V NAGARAJAN Vs. MANAGING DIRECTOR; BRANCH MANAGER,
UNITED INDIA INSURANCE CO LTD
|
September 8, 2015 |
|
V R SHANTA Vs. K N NARASIMHAIAH
|
June 1, 2015 |
|
V SURESH Vs. COMMISSIONER
|
March 5, 2015 |
|
V SWAMINATHAN Vs. SANTHOSH KUMAR
|
April 8, 2015 |
|
V. ABDUL KHADER Vs. THE ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD.
|
January 9, 2015 |
|
V. AMBARISH RAO Vs. THE DEPUTY GENERAL MANAGER, P AND A AND DISCIPLINARY AUTHORITY AND ORS.
|
August 7, 2015 |
|
V. ANANTHA RAJU AND ORS. Vs. T.M. NARASIMHAN AND ORS.
|
February 27, 2015 |
|
V. ANITHA GANGADHARA AND ORS. Vs. S. SRIRAMA REDDY AND ORS.
|
June 26, 2015 |
|
V. CHINNAPPA AND ORS. Vs. T. SHANTHARAJU AND ORS.
|
September 29, 2015 |
|
V. DAMOTHIRAN Vs. KARNATAKA MEDICAL COUNCIL (KMC) AND ORS.
|
December 3, 2015 |
|
V. GURUNANDANA Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
|
June 8, 2015 |
|
V. HEMACHANDRA BABU AND ORS. Vs. BHARATHI SEKARAN AND ORS.
|
June 26, 2015 |
|
V. KAMALA AND ORS. Vs. VENKATARAJU AND ORS.
|
February 10, 2015 |
|
V. KUPPARAJU AND ORS. Vs. K.N. SHAMANNA REDDY AND ORS.
|
April 22, 2015 |
|
V. LAKSHMINARAYANA Vs. SHARADAMMA
|
January 9, 2015 |
|
V. NARAYANA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.
|
December 9, 2015 |
|
V. NARAYANASWAMY Vs. CITY MUNICIPAL COUNCIL AND ORS.
|
September 29, 2015 |
|
V. PARAMESHVARA Vs. STATE BANK OF MYSORE, DR. AMBEDKAR VEEDHI BRANCH
|
July 7, 2015 |
|
V. RAJAGOPALAIAH AND ORS. Vs. STATE OF KARNATAKA
|
February 23, 2015 |
|
V. RANI Vs. V. SUBBAMMA AND ORS.
|
October 29, 2015 |
|
V. RAVINDRA AND ORS. Vs. THE DEPUTY COMMISSIONER, CHICKBALLAPURA DISTRICT AND ORS.
|
June 12, 2015 |
|
V. SURESH KUMAR AND ORS. Vs. KOUSHIKA AND ORS.
|
May 5, 2015 |
|
V. VASUDEVA UDUPA Vs. M.R. SATHISH AND ORS.
|
June 18, 2015 |
|
V. VENKAT RAJU Vs. K. SUBRAMANYAM NAIDU
|
January 8, 2015 |
|
V. VENKATARAMANAPPA AND ORS. Vs. G.V. SATHEESHA REDDY AND ORS.
|
February 20, 2015 |
|
V. VENKATESH Vs. AMMANI NAYAR
|
September 23, 2015 |
|
V. VENKATESH AND ORS. Vs. V. RAMESH AND ORS.
|
June 12, 2015 |
|
V.C. BORAIAH AND ORS. Vs. V.C. NINGAMMA AND ORS.
|
July 3, 2015 |
|
V.C. SWAPNA AND ORS. Vs. MAHADEVA AND ORS.
|
October 29, 2015 |
|
V.D. RAJANNA Vs. T.R. RASHMI
|
January 16, 2015 |
|
V.J. GANGADHARA ACHARI Vs. G.B. DIWAKARACHARI AND ORS.
|
February 2, 2015 |
|
V.J. KRISHNA AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC AND ORS.
|
February 5, 2015 |
|
V.L. KALLAPUR Vs. KARNATAK UNIVERSITY DHARWAD
|
August 19, 2015 |
|
V.M. GIRI Vs. THE REGIONAL COMMISSIONER, BANGALORE DIVISION AND ORS.
|
August 4, 2015 |
|
V.N. GURUPRASADA Vs. PAKKIRAPPA BARKI AND ORS.
|
February 2, 2015 |
|
V.N. MURALIDHAR Vs. MANJULA
|
January 20, 2015 |
|
V.N. NAGARAJU AND ORS. Vs. SHIVAPPA DEVARU AND ORS.
|
September 15, 2015 |
|
V.N.S. PRABHAKAR ROA Vs. THE STATE OF KARNATAKA
|
March 31, 2015 |
|
V.P. MADAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 17, 2015 |
|
V.P. VENKATESH Vs. G. PADMAVATHI
|
March 24, 2015 |
|
V.S. DENTAL COLLEGE AND HOSPITAL Vs. THE DENTAL COUNCIL OF INDIA AND ORS.
|
August 27, 2015 |
|
V.S. THIAGESWARAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
October 31, 2015 |
|
V.S. VASTRAD AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 24, 2015 |
|
V.T. MURTHY AND ORS. Vs. V.S. SHIVAPPA GOWDA AND ORS.
|
April 28, 2015 |
|
V.U. SOMASUNDARAM Vs. U. SRINIVASAN AND ORS.
|
March 24, 2015 |
|
V.Y. GHORPADE Vs. SANDUR UDYOG PRIVATE LIMITED
|
July 22, 2015 |
|
VADIRAJA Vs. STATE
|
November 23, 2015 |
|
VAIJINATH Vs. GOPAL AND ORS.
|
November 9, 2015 |
|
VAIJNATH SHANKAR VARAPE Vs. NIMBANNA SHIVASHANKAR NIMBAGAV AND ORS.
|
November 19, 2015 |
|
VAMAN Vs. THE MANAGEMENT NWKRTC
|
March 6, 2015 |
|
VANDANA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
August 18, 2015 |
|
VANDLEPPA Vs. THE STATE OF KARNATAKA
|
July 29, 2015 |
|
VANI Vs. ROYAL SUNDARAM ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
|
July 1, 2015 |
|
VANI GIRISH Vs. BHEEMMANNA PARASAPPA KUMARNAIK
|
October 15, 2015 |
|
VANISHRI G. Vs. B.J. ASHOKA AND ORS.
|
June 15, 2015 |
|
VARADAPURA GANGAMMA Vs. KOLLI RATNAKISHOR AND ORS.
|
July 20, 2015 |
|
VARALAKSHMI AND ORS. Vs. IBRAHIM AND ORS.
|
November 6, 2015 |
|
VARALAKSHMI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
August 4, 2015 |
|
VARMAN AVIATION PVT. LTD. AND ORS. Vs. HINDUSTAN AERONAUTICS LIMITED
|
July 20, 2015 |
|
VASANT LAMAN AKALWADI Vs. SUBBARAJ DATTAKA AND ORS.
|
September 8, 2015 |
|
VASANTH Vs. JAYA AND ORS.
|
July 28, 2015 |
|
VASANTHA C. KERUR AND ORS. Vs. B. BASAVARAJ AND ORS.
|
June 9, 2015 |
|
VASANTHA KUMARI AND ORS. Vs. RANI SHANTHA AND ORS.
|
July 27, 2015 |
|
VASANTHI D. SHETTY AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC AND ORS.
|
July 22, 2015 |
|
VASANTHI RAMANAND Vs. N. JAYARAME GOWDA AND ORS.
|
July 15, 2015 |
|
VASANTI AND ORS. Vs. MANISH AND ORS.
|
August 5, 2015 |
|
VASANTIBAI AND ORS. Vs. TARABAI
|
January 21, 2015 |
|
VASU DEVADIGA Vs. VASANTHA POOJARY AND ORS.
|
September 11, 2015 |
|
VASU HANAMANTAPPA DEVARADDI AND ORS. Vs. THE STATE OF KARNATAKA
|
September 9, 2015 |
|
VASUDEV Vs. MAHADEVI
|
March 5, 2015 |
|
VASUDEVA ASRANNA AND ORS. Vs. DEPUTY COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS AND ORS.
|
December 8, 2015 |
|
VASUNDARA Vs. G V RAMACHANDRAPRASAD; BRANCH MANAGER,
BAJAJ ALLIANZ GENERAL
INSURANCE COMPANY LIMITED
|
October 7, 2015 |
|
VEDAVATHI AND ORS. Vs. RELIANCE GENERAL INSURANCE COM. LTD. AND ORS.
|
July 21, 2015 |
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VEDAVATHI W/O K MALLIIKARJUNA Vs. K MALLIKARJUNA
|
August 4, 2015 |
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VEDHARAJ Vs. NILAKANTA AND ORS.
|
November 26, 2015 |
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VEENA Vs. THE STATE OF KARNATAKA AND ORS.
|
August 5, 2015 |
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VEENA G.R. Vs. THE STATE OF KARNATAKA AND ORS.
|
December 1, 2015 |
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VEENA MAHESH Vs. STATE OF KARNATAKA AND ORS.
|
September 7, 2015 |
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VEERABHADRA KHARVI Vs. ANANDA KHARVI
|
August 17, 2015 |
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VEERABHADRAIAH AND ORS. Vs. A.S. BYRALINGAIAH AND ORS.
|
September 18, 2015 |
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VEERABHADRAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 23, 2015 |
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VEERABHADRAPPA AND ORS. Vs. T.U. KUBENDRAPPA
|
July 6, 2015 |
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VEERAMMA AND ORS. Vs. THE PANCHAYATH DEVELOPMENT OFFICER, NARIKOMBU GRAMA PANCHAYATH AND ORS.
|
January 2, 2015 |
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VEERANNA Vs. CHANNAREDDY AND ORS.
|
March 20, 2015 |
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VEERAYYA F. KOTYALMATH Vs. THE STATE OF KARNATAKA AND ORS.
|
October 1, 2015 |
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VEERESH Vs. VIRAKTAMATH CHIKKERUR
|
January 8, 2015 |
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VEERESH Vs. JYOTI
|
August 3, 2015 |
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VEERESH AND ORS. Vs. STATE
|
July 14, 2015 |
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VEERSHETTY Vs. THE STATE
|
April 15, 2015 |
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VEERUPAKSHI Vs. GOWRAMMA
|
July 7, 2015 |
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VELU Vs. ORIENTAL INSURANCE CO LTD
|
March 2, 2015 |
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VENKANNA Vs. MANAGING DIRECTOR KPTCL AND ORS.
|
April 8, 2015 |
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VENKANNA Vs. ARUN
|
June 9, 2015 |
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VENKAPPA RAMAPPA NAGANUR Vs. MOHAMMAD BUDAN; D V VADIGER; MARIYAPPA S/O MALLAPPA DONI; FAKIRAPPA S/O RAJAPPA ABBIGERI
|
July 21, 2015 |
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VENKATA SUBRAMANIAN Vs. THE STATE
|
August 3, 2015 |
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VENKATACHALA IYENGAR AND ORS. Vs. K.V. KRISHNAMURTHY AND ORS.
|
April 25, 2015 |
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VENKATACHALAPATI T. BALLARY AND ORS. Vs. GOVERNMENT OF KARNATAKA AND ORS.
|
September 3, 2015 |
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VENKATACHALAPPA AND ORS. Vs. THE LAND TRIBUNAL, BANGALORE NORTH TALUK AND ORS.
|
November 6, 2015 |
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VENKATALAKSHMI AND ORS. Vs. PADMA AND ORS.
|
October 1, 2015 |
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VENKATAMMA Vs. PRAKASH K. SRIVASTAVA AND ORS.
|
January 5, 2015 |
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VENKATAMMA AND ORS. Vs. N. LAKSHMI AND ORS.
|
July 8, 2015 |
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VENKATAPPA SHETTY AND ORS. Vs. PARAS JAIN AND ORS.
|
June 1, 2015 |
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VENKATARAMA BOYI Vs. PUTTA BOYI
|
March 24, 2015 |
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VENKATARAMANAPPA Vs. SHARADAMMA
|
July 21, 2015 |
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VENKATASWAMY Vs. VENKATARAMAPPA AND ORS
|
October 7, 2015 |
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VENKATASWAMY AND ORS. Vs. ANNEMMA
|
April 22, 2015 |
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VENKATEGOWDA Vs. NAGENDRA
|
December 9, 2015 |
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VENKATEGOWDA AND ORS. Vs. MANJU AND ORS.
|
April 10, 2015 |
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VENKATEGOWDA AND ORS. Vs. THE STATE OF KARNATAKA
|
April 7, 2015 |
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VENKATESH Vs. STATE OF KARNATAKA
|
March 13, 2015 |
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VENKATESH Vs. NARAYANAPPA AND ORS.
|
June 18, 2015 |
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VENKATESH Vs. STATE
|
July 3, 2015 |
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VENKATESH AND ORS. Vs. THE STATE AND ORS.
|
January 29, 2015 |
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VENKATESH AND ORS. Vs. MUNITHIMMAIAH AND ORS.
|
December 1, 2015 |
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VENKATESH AND ORS. Vs. STATE AND ORS.
|
September 9, 2015 |
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VENKATESH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 20, 2015 |
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VENKATESH MURTHI Vs. THE STATE OF KARNATAKA
|
September 21, 2015 |
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VENKATESH N. Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
|
April 22, 2015 |
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VENKATESH RATHOD Vs. THE STATE OF KARNATAKA
|
April 30, 2015 |
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VENKATESH VITAL NAIK Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
June 3, 2015 |
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VENKATESHA Vs. JAMEEL AHAMAD SHARIFF AND ORS.
|
August 3, 2015 |
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VENKATESHA AND ORS. Vs. THE STATE OF KARNATAKA
|
August 12, 2015 |
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VENKATESHA S/O RANGASHAMIAH Vs. STATE OF KARNATAKA
|
December 10, 2015 |
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VENKATESHA; SABAGOUDA; VENKATESHA @ YANKAPPA; RANGANNA; RAMESHA AND OTHERS Vs. STATE OF KARNATAKA
|
July 23, 2015 |
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VENKATESHAMMA Vs. MOTAPPA
|
June 8, 2015 |
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VENKATESHAPPA Vs. PRINCIPAL SECRETARY
|
November 30, 2015 |
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VENKATESHAPPA Vs. THE LAND TRIBUNAL, CHIKABALLAPURA TALUK AND ORS.
|
July 21, 2015 |
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VENKATRAMAN VENKATRAMAN HEGDE Vs. CRESCENT FOODS PRIVATE LIMITED AND ORS.
|
August 7, 2015 |
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VENUGOPALA REDDY Vs. P VIJAYALAKSHMI
|
June 15, 2015 |
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VIDEOCON INDUSTRIES LTD Vs. WHIRLPOOL OF INDIA LTD
|
February 2, 2015 |
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VIDHYA SHREE Vs. S. UMESH NAYAK AND ORS.
|
January 23, 2015 |
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VIDHYASAGAR Vs. GURURAJ AND ORS.
|
November 18, 2015 |
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VIDYA Vs. SATAPPA; DVS INDUSTRIES PVT LTD ; IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD
|
July 14, 2015 |
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VIDYA RAIKAR Vs. STATE OF KARNATAKA
|
June 30, 2015 |
|
VIDYAVATHI G. Vs. STATE OF KARNATAKA AND ORS.
|
May 26, 2015 |
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VIJAY KUMAR Y. KHANAPUR Vs. THE STATE OF KARNATAKA
|
June 8, 2015 |
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VIJAY P. SHAH Vs. M.M. MAHESH
|
June 3, 2015 |
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VIJAYA Vs. MANAGING DIRECTOR AND OTHERS
|
December 8, 2015 |
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VIJAYA DHANYA KUMAR AND ORS. Vs. M.V. SREEDHAR AND ORS.
|
June 10, 2015 |
|
VIJAYA KUMAR Vs. S RAJESH; NATIONAL INSURANCE CO LTD
|
June 29, 2015 |
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VIJAYA KUMAR KOUJALGI Vs. STATE OF KARNATAKA; KEMPAIAH MAJOR
|
July 13, 2015 |
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VIJAYA KUMAR M. Vs. P. KRISHNARAJA RAO AND ORS.
|
September 21, 2015 |
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VIJAYAKUMAR Vs. SRI SOMESHWARASWAMY VEERASHAIVA SAMAJA SEVA SANGHA (R)
|
September 8, 2015 |
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VIJAYAKUMARI Vs. GANGAMMA AND ORS.
|
June 17, 2015 |
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VIJAYALAKSHMI Vs. UGAMA BAI AND ORS.
|
February 27, 2015 |
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VIJAYALAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.
|
April 13, 2015 |
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VIJAYALAKSHMI AND ORS. Vs. ANANTHAKUMAR K.R. AND ORS.
|
June 25, 2015 |
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VIJAYAMAHANTESH Vs. S. SUNITHA
|
August 6, 2015 |
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VIJAYKUMAR Vs. THE STATE OF KARNATKA
|
February 20, 2015 |
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VIJAYLAKSHMI Vs. BASAVARAJ
|
June 5, 2015 |
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VIJAYLAXMI Vs. NAGAPPA AND ORS.
|
February 19, 2015 |
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VIJENDRA K.B. Vs. THE STATE OF KARNATAKA
|
January 6, 2015 |
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VIKAS KUMAR Vs. STATE OF KARNATAKA
|
July 1, 2015 |
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VIKRAM Vs. SARALA SIDDANNA
|
January 9, 2015 |
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VIKRAM RAVI MENEZES Vs. VICTOR GOVEAS
|
April 24, 2015 |
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VIKRAM S KIRLOSKAR Vs. STATE
|
January 21, 2015 |
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VIMALKUMAR AND ORS. Vs. STATE OF KARNATAKA
|
June 23, 2015 |
|
VINAYAKA HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. CHIKKA THIMMAIAH AND ORS.
|
April 22, 2015 |
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VINOD G. Vs. JIJABAI
|
March 25, 2015 |
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VINOD G. AND ORS. Vs. JIJABAI
|
July 3, 2015 |
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VINODAMMA AND ORS. Vs. DAYANANDA AND ORS.
|
September 2, 2015 |
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VINUTHA LAKSHMI Vs. COMMISSIONER OF POLICE
|
April 27, 2015 |
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VIPIN NANDAN VARRIER Vs. STATE OF KARNATAKA
|
January 28, 2015 |
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VIRAJITH MENON Vs. VIDYA VIRAJITH AND ORS.
|
February 10, 2015 |
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VIRUPAKSHA AND ORS. Vs. SHANKARAPPA
|
January 5, 2015 |
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VIRUPAKSHA MURTHY AND ORS. Vs. MAHADEVA AND ORS.
|
July 20, 2015 |
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VIRUPAXAGOUD SHANKARAGOUD PATIL AND ORS. Vs. THE STATE OF KARNATAKA
|
September 11, 2015 |
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VIRUPAXAGOUDA AND ORS. Vs. STATE OF KARNATAKA
|
August 25, 2015 |
|
VISHAL P.D. AND ORS. Vs. N.T. RAHMATHULLA KHAN ASSOCIATES AND ORS.
|
August 11, 2015 |
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VISHALKSHAMMA Vs. MALLIKARJUN TRUST COMMITTEE, KOPPAL AND ORS.
|
January 2, 2015 |
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VISHNU AND ORS. Vs. LAND TRIBUNAL, KHANAPUR AND ORS.
|
September 8, 2015 |
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VISHNU LAKSHMINARAYAN BHAT AND ORS. Vs. SUPERINTENDENT OF POLICE, UTTARA KANNADA DISTRICT AND ORS.
|
September 7, 2015 |
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VISHNU NAIK Vs. CHIEF PERSONNEL OFFICER, KONKAN RAILWAY CORPORATION LIMITED AND ORS.
|
February 16, 2015 |
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VISHNU WALMIKI Vs. STATE OF KARNATAKA AND ORS.
|
December 14, 2015 |
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VISHWA CHETANA VIDYA SAMSTHE KULLUR Vs. THE APPELLATE AUTHORITY AND ORS.
|
January 8, 2015 |
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VISHWANATH Vs. CHIDANAND
|
February 24, 2015 |
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VISHWANTHA RAO Vs. NAGARAJA RAO AND ORS.
|
April 29, 2015 |
|
VISVESVARAYA TECHNOLOGICAL UNIVERSITY, GNANA SANGAMA Vs. THE CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY
|
February 27, 2015 |
|
VISWACHANDRA Vs. KARNATAKA POWER TRANSMISSION
CORPORATION LTD; GENERAL MANAGER; SUPERINTENDING ENGINEER
|
October 31, 2015 |
|
VISWANATHAN Vs. JAYAMMA
|
June 10, 2015 |
|
VITHAL NARASU GAYAKAWAD AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER AND EX OFFICIO REHABILITATION OFFICER, UKP
|
July 15, 2015 |
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VITHOBA AND ORS. Vs. REVAPPA
|
November 2, 2015 |
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VITHTHAL Vs. THE INSPECTOR GENERAL OF POLICE, KARNATAKA LOKAYUKTA AND ORS.
|
September 29, 2015 |
|
VIVEK J. Vs. VANITHA K. BHAT AND ORS.
|
November 24, 2015 |
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VIVEK KAWARI Vs. STATE OF KARNATAKA AND ORS.
|
January 30, 2015 |
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VIVEKANAND S. MADIWAL Vs. THE SENIOR DIVISIONAL MANAGER, LIC OF INDIA
|
September 3, 2015 |
|
VOLTAS LIMITED Vs. AMETHYST HOSPITALITY PRIVATE LIMITED
|
August 7, 2015 |
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VYDEHI INSTITUTE OF DENTAL SCIENCES AND RESEARCH CENTRE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 14, 2015 |
|
VYSHNAVI A. RAO Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
January 29, 2015 |
|
WASIM UR REHAMAN Vs. STATE OF KARNATAKA AND ORS.
|
April 8, 2015 |
|
WE HELP Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
January 21, 2015 |
|
WEIR BDK VALVES Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT-1) AND ORS.
|
June 5, 2015 |
|
WHITEFIELD SHELTERS PVT LTD Vs. N.NAGARAJA
|
May 14, 2015 |
|
WILFRED D SOUZA AND ORS. Vs. LOTUS SHOPPING CENTRES PVT. LTD
|
June 18, 2015 |
|
WILFRED E PINTO Vs. GURUNATHA GANIGA
|
March 20, 2015 |
|
WILLIAM Vs. STATE OF KARNATAKA
|
February 2, 2015 |
|
WIPRO INFRASTRUCTURE ENGINEERING Vs. ADDITIONAL LABOUR COMMISSIONER (ADMINISTRATION) AND APPELLATE AUTHORITY, BANGALORE AND ORS.
|
July 8, 2015 |
|
WIPRO LIMITED AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
March 25, 2015 |
|
Y N LALITHA Vs. MANAGING DIRECTOR
|
October 9, 2015 |
|
Y. BASAVARAJ Vs. Y. CHANGALAPPA AND ORS.
|
April 16, 2015 |
|
Y. BASAVARAJ AND ORS. Vs. THE COMMISSIONER FOR CANE DEVELOPMENT & DIRECTOR OF SUGARS IN KARNATAKA AND ORS.
|
December 15, 2015 |
|
Y. BHARATH REDDY AND ORS. Vs. THE KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.
|
June 2, 2015 |
|
Y. CHENNAMMA Vs. T. LAXMAN RAO
|
December 14, 2015 |
|
Y. NAGARAJ AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 28, 2015 |
|
Y. RUDRAPPA Vs. RAVIKUMAR
|
January 9, 2015 |
|
Y.C. NARAYANA GOWDA AND ORS. Vs. STATE OF KARNATAKA
|
June 15, 2015 |
|
Y.M. CHETHAN Vs. STATE
|
February 20, 2015 |
|
Y.M. NARASIMHA MURTHY Vs. M. SRIVASTAN AND ORS.
|
April 16, 2015 |
|
Y.R. LAKSHMINARAYANAPPA AND ORS. Vs. Y.R. LAKSHMI NARASIMAIAH AND ORS.
|
July 24, 2015 |
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Y.S. PRAKASH AND ORS. Vs. BALAGANGADHAR AND ORS.
|
February 2, 2015 |
|
Y.S. UMESH CHANDRA Vs. KRISHNA MURTHY AND ORS.
|
June 10, 2015 |
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YAKULT DANONE INDIA PVT. LTD. Vs. AUTHORITY FOR CLARIFICATION & ADVANCE RULIN DEPARTMENT OF COMMERCIAL TAXES
|
September 30, 2015 |
|
YALLAJIRAO Vs. BABURAO AND ORS.
|
February 5, 2015 |
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YALLAMMA Vs. THE STATE OF KARNATAKA AND ORS.
|
September 8, 2015 |
|
YALLAMMA Vs. DASHARATHSA AND ORS.
|
July 27, 2015 |
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YALLAMMA AND ORS. Vs. V. RAMAIAH AND ORS.
|
April 16, 2015 |
|
YALLAPPA Vs. THE STATE OF KARNATAKA
|
February 18, 2015 |
|
YALLAPPA Vs. SHANULLA AND ORS.
|
June 17, 2015 |
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YALLAPPA Vs. THE STATE OF KARNATAKA
|
January 13, 2015 |
|
YALLAPPA ADIVEPPA MADOLLI; DEVAKKA; GEETA; MAHESH Vs. YALLARADDI BHIMARADDI KAMARADDI
|
November 4, 2015 |
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YALLAPPA AND ORS. Vs. GANGAPPA AND ORS.
|
August 18, 2015 |
|
YALLAPPA M. MUDUKAPPANAVAR AND ORS. Vs. PRAKASH
|
August 12, 2015 |
|
YALLAPPA S O/ NINGAPPA GUDIKATTI Vs. STATE OF KARNATAKA
|
February 5, 2015 |
|
YALLAVVA AND ORS. Vs. NAGENDRA KARIYAPPA GAMANGATTI AND ORS.
|
June 2, 2015 |
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YAMANAPPA Vs. KARNATAKA VIKAS GRAMEEN BANK
|
August 12, 2015 |
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YAMANAPPA Vs. THE STATE OF KARNATAKA
|
March 9, 2015 |
|
YAMANAPPA AND ORS. Vs. SHIVAYOGAPPA
|
June 10, 2015 |
|
YAMANAPPA AND ORS. Vs. CHETAK LOGISTICS LIMITED AND ORS.
|
July 22, 2015 |
|
YAMANAPPA RAMA ANKALE; DURGAWWA YAMANAPPA ANKALE Vs. STATE OF KARNATAKA
|
November 18, 2015 |
|
YAMANURAPPA AND ORS. Vs. SYED SAB
|
June 30, 2015 |
|
YARRISWAMY Vs. ANANDESHWARI
|
September 29, 2015 |
|
YASHAVANTHA V. SHETTY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 17, 2015 |
|
YASHAWANT Vs. VIJAY RAJARAM DAIV AND ORS.
|
August 5, 2015 |
|
YASHODA Vs. SECRETARY (HOME DEPARTMENT) AND ORS.
|
June 29, 2015 |
|
YASHODAMMA Vs. THIMMEGOWDA
|
February 6, 2015 |
|
YASHODHA AND ORS. Vs. PARTNER, KERALA TRANSPORT COMPANY AND ORS.
|
November 6, 2015 |
|
YATHISH KUMAR Vs. A NANDAN
|
February 5, 2015 |
|
YATISH Vs. NANJUNDAPPA AND ORS.
|
June 17, 2015 |
|
YELLAMMA AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
June 17, 2015 |
|
YELLAPPA Vs. NIJAGUNEPPA AND ORS.
|
October 13, 2015 |
|
YELLAPPA MAILAPPA NAIK; SATYAPPA YELLAPPA NAIK Vs. STATE OF KARNATAKA
|
January 8, 2015 |
|
YELLAPPA SIDDAPPA KOTUR Vs. STATE OF KARNATAKA
|
January 22, 2015 |
|
YESHODAMMA Vs. C.K. GURUMURTHY AND ORS.
|
February 3, 2015 |
|
YOGESH Vs. THE STATE OF KARNATAKA AND ORS.
|
April 10, 2015 |
|
YOGESHA Vs. P. VIKRAM AND ORS.
|
July 24, 2015 |
|
YOGISH KODE M.S. Vs. STATE OF KARNATAKA AND ORS.
|
June 1, 2015 |
|
YUVARAJ Vs. STATE OF KARNATAKA
|
March 13, 2015 |
|
YUVARAJ AND ORS. Vs. NAVEENKUMAR
|
July 22, 2015 |
|
YUVARAJ WADAWADAGI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
October 16, 2015 |
|
YVONNE PUSHPARAJ Vs. L. VIVEKANANDA
|
March 24, 2015 |
|
YVONNE PUSHPARAJ Vs. L VIVEKANANDA
|
March 2, 2015 |
|
Z.M. KALADGI AND ORS. Vs. KRISHNAPPA B.K. AND ORS.
|
August 3, 2015 |
|
ZAHEDA BEGUM Vs. RAHEEMUDDIN
|
March 26, 2015 |
|
ZAINUDDIN AND ORS. Vs. ARJUN KUMAR GOEL AND ORS.
|
December 7, 2015 |
|
ZAKIYA BEGUM; MOHAMMED JAMEEL AHEMD; MOHD RIYAZ AHEMD; MOHD ARIF AHMED; MOHD NASIR AHEMD Vs. M A SALAM
|
August 17, 2015 |
|
ZAMEER Vs. MEHABOOB BASHA
|
January 9, 2015 |
|
ZAREENABEGUM MOIDDINKHAN KAKATI Vs. DASTGIR KUTBODDIN MURGOD AND ORS.
|
March 6, 2015 |
|
ZIAULLA T. AZEEM AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 25, 2015 |
|
ZICKRUNNISA AND ORS. Vs. AMINA BI AND ORS.
|
September 18, 2015 |
|
ZUBAIDA AND ORS. Vs. S.S. GANESH AND ORS.
|
October 28, 2015 |
|
ZUHRA NANGOLI Vs. JOAQUIM VAZ AND ORS.
|
July 27, 2015 |
|
ZYGO FLOWERS LIMITED AND ORS. Vs. NATIONAL HORTICULTURE BOARD
|
June 10, 2015 |
|
ZYLOG SYSTEMS PVT. LTD. Vs. ADDL. COMMISSIONER OF COMMERCIAL TAXES
|
September 18, 2015 |
LOGIN