CENTURY CENTRAL Vs. STATE OF KARNATAKA
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April 11, 2014 |
A C GOPAL Vs. MAJLISE ISLAH O TANZEEM SIODDIQUE STREET BHATKAL
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January 24, 2014 |
A DHARMAPAL GOWDA Vs. D UMMER
|
March 26, 2014 |
A LOKESH Vs. MALLANNA URUF APPAIAH
|
April 22, 2014 |
A N KUMARA SWAMY Vs. SIEMENS VDO AUTOMATIVE LTD
|
January 20, 2014 |
A N MANJUNATH Vs. SHIVASHANKAR A R
|
March 28, 2014 |
A P JAGADEESH ALIAS NAVEEN Vs. STATE OF KARNATAKA
|
January 21, 2014 |
A P S EDUCATIONAL TRUSTS Vs. FEE REGULATORY COMMITTEE
|
April 1, 2014 |
A P S INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
February 25, 2014 |
A PREMA Vs. M D SARAF
|
June 2, 2014 |
A RAJALAKSHMI, M ANAND KUMAR Vs. ORIENTAL INSURANCE CO LTD
|
March 24, 2014 |
A S CHANDRAPRAKASH Vs. LABOUR OFFICER
|
March 26, 2014 |
A S NAGARATHNA Vs. A N SREEDHAR
|
March 11, 2014 |
A S PARVATHI, Vs. NATIONAL INSURANCE CO , LTD ,
|
January 28, 2014 |
A S RAMACHANDRA GUPTA Vs. T H LAXMAN
|
March 11, 2014 |
A S SATISH S/O SWATHANTHRA Vs. B V KUMAR S/O LATE U M BALAIAH; H S NAGESH; NATIONAL INSURANCE COMPANY
|
November 25, 2014 |
A SHIVAPRAKASH Vs. KARNATAKA LOKAYUKTHA POLICE
|
March 11, 2014 |
A. ARUN Vs. H.B. PUSHPA
|
January 7, 2014 |
A. BALASUBRAMAN Vs. AUTHORISED OFFICER & SUPERINTENDENT OF EXCISE
|
March 28, 2014 |
A. DEVEGOWDA Vs. RAMACHANDRA GOWDA
|
March 1, 2014 |
A. IBRAHIM KHALEEL Vs. STATE OF KARNATAKA
|
April 7, 2014 |
A. MANJE GOWDA Vs. ABDULLA N.
|
June 2, 2014 |
A. MOIDU KUNHI Vs. STATE OF KARNATAKA
|
March 11, 2014 |
A. RAMACHANDRA SETTY Vs. CHIEF MANAGER, THE FEDERAL BANK LTD.
|
February 14, 2014 |
A. RUDRAPPA Vs. THE STATE OF KARNATAKA
|
December 3, 2014 |
A. SANDHYA SUDHAKARAN Vs. ORIENTAL INSURANCE CO. LTD.
|
February 10, 2014 |
A. VENKATARAJU Vs. THE STATE OF KARNATAKA
|
November 21, 2014 |
A.B. SOME GOWDA AND KAMALAMMA Vs. RAM BABU AND THE ORIENTAL INSURANCE CO. LTD
|
April 3, 2014 |
A.B. SURYA Vs. C. SATHYANARAYANA
|
January 16, 2014 |
A.C. JAYARAM Vs. STATE OF KARNATAKA
|
August 26, 2014 |
A.C. MANOHAR Vs. S. LATHA
|
April 2, 2014 |
A.G. SHESHAPPA Vs. R. BASAPPA
|
January 22, 2014 |
A.G. SUNDAR RAJ Vs. NARASINGA RAO
|
November 28, 2014 |
A.G. YADIYOORASHETTY Vs. A.G. TAMMAIAH
|
September 23, 2014 |
A.K. LAKSHMANAPPA Vs. STATE OF KARNATAKA
|
January 7, 2014 |
A.K. SNEHA KUMARI Vs. AUTHORISED OFFICER, CITY BANK
|
April 7, 2014 |
A.K. TORANAGATTI Vs. THE STATE OF KARNATAKA
|
November 25, 2014 |
A.M. HANUMANTHE GOWDA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 16, 2014 |
A.M.ES DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA
|
September 2, 2014 |
A.N. NAGARAJAIAH Vs. B. ARAVIND
|
March 7, 2014 |
A.N. NITHYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 17, 2014 |
A.N. PUTTAMALLAIAH Vs. KEMPAMMA
|
October 7, 2014 |
A.R. ARUN Vs. STATE OF KARNATAKA
|
December 8, 2014 |
A.R. CHANDRA Vs. STATE OF KARNATAKA
|
November 6, 2014 |
A.R. DUBLA NAIK Vs. UNION OF INDIA
|
March 28, 2014 |
A.R. EDUCATION TRUST Vs. STATE OF KARNATAKA
|
August 2, 2014 |
A.R. SHARADAMMA Vs. KRISHNEGOWDA AND ORS.
|
December 10, 2014 |
A.R. SRINIVASACHAR Vs. RAJUHARAN
|
November 25, 2014 |
A.S. CHINNASWAMY RAJU Vs. UNION OF INDIA
|
August 21, 2014 |
A.T. SRIDHAR Vs. THE TAHASILDAR
|
November 3, 2014 |
A.V. SRINIVASA MURTHY Vs. COMMISSIONER B.B.M.P.
|
September 11, 2014 |
AASHRAYA SOUHARD CREDIT SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 8, 2014 |
AAUBAI Vs. FULABAI SIDAGOUDA PATIL
|
March 11, 2014 |
ABBU @ ABUBAKAR S/O AHAMAD BHERI Vs. STATE OF KARNATAKA
|
October 28, 2014 |
ABDUL AZEEZ Vs. STATE OF KARNATAKA
|
January 6, 2014 |
ABDUL AZEEZ Vs. STATE
|
February 21, 2014 |
ABDUL GHANI Vs. KHAMHRUNNISA
|
January 31, 2014 |
ABDUL KALAM Vs. STATE OF KARNATAKA
|
October 28, 2014 |
ABDUL KAREEM FATHEMULLA Vs. THE DEPUTY COMMISSIONER
|
December 5, 2014 |
ABDUL KHADAR AND ORS. Vs. THE ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER AND ORS.
|
July 22, 2014 |
ABDUL KHALEEL AHMED @ GANG KHALEEL SAB AND SRI. IMTIYAZ Vs. SAYED USMAN SAB, SMT. MEHABOOBI, SMT. KATMUNNISSA AND SMT. ATHAFUNNISA
|
March 11, 2014 |
ABDUL KHALIK Vs. COMMISSIONER DEPARTMENT OF FOOD
|
February 3, 2014 |
ABDUL RAHEEM Vs. STATE OF KARNATAKA, DEPARTMENT OF REVENUE
|
July 21, 2014 |
ABDUL RASHEED Vs. SRINIVAS RAO
|
September 10, 2014 |
ABDUL RASHEED Vs. SRINIVAS
|
April 16, 2014 |
ABDUL RAZAK Vs. STATE
|
November 6, 2014 |
ABDUL SUBHAN Vs. ASIF NISAR
|
November 14, 2014 |
ABDUL UBEDULLA Vs. NOORJAHN
|
March 24, 2014 |
ABDUL WAJID Vs. STATE OF KARNATAKA
|
November 7, 2014 |
ABDULBARI ABDUL RAZAQ MULLA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
ABDULGHANI Vs. SHAHIN
|
June 4, 2014 |
ABDULRAHAMAN Vs. STATE OF KARNATAKA
|
January 27, 2014 |
ABHAY GUPTA Vs. M.A. JALEEL
|
October 29, 2014 |
ABHAY KEWADKAR Vs. RESIDENCES AT BENSON TOWN
|
October 20, 2014 |
ABHAY KUMAR Vs. SUJIT AND ORS.
|
October 21, 2014 |
ABHAYKUMAR DHANPAL JANAJ Vs. STATE OF KARNATAKA
|
April 5, 2014 |
ABHAYKUMAR DHANPAL JANAJ Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION
|
March 4, 2014 |
ABHISHEK Vs. K B THIPPESWAMY,
|
April 11, 2014 |
ABISHEK Vs. STATE OF KARNATAKA
|
August 19, 2014 |
ABISHEK. L. BEDEKAR Vs. NEW INDIA ASSURANCE CO. LTD.
|
August 20, 2014 |
ABRAHAM Vs. STATE OF KARNATAKA
|
July 15, 2014 |
ABRAHAM @ ABRAHAM NAIDU Vs. STATE OF KARNATAKA
|
November 14, 2014 |
ACE MULTI AXES SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 28, 2014 |
ACHAPANDA MAHESH GANAPATHY Vs. THE STATE OF KARNATAKA
|
December 26, 2014 |
ADAM AND OTHERS Vs. U. HUSSAINER AND ANOTHER
|
September 15, 2014 |
ADINATH ELECTRICALS Vs. THE ASSISTANT GENERAL MANAGER
|
October 31, 2014 |
AGNI AERO SPORTS ADVENTURE ACADEMY Vs. SECRETARY GENERAL AERO CLUB OF INDIA SAFDARJUNG AIRPORT
|
July 23, 2014 |
AGRICULTURAL PRODUCE MARKET COMMITTEE ADI-UDUPI, UDUPI Vs. P R NARAYANA ACHARYA
|
January 29, 2014 |
AHITHASAM @ SADDAM Vs. STATE OF KARNATAKA
|
May 22, 2014 |
AHMED BAWA Vs. M.S. LALITHA
|
March 20, 2014 |
AIR OFFICER COMMANDING Vs. S M ASHWATHANARAYANA
|
April 24, 2014 |
AIYYANGOUDA Vs. DIVISIONAL CONTROLLER, N W K R T C
|
April 11, 2014 |
AJAY KUMAR SHETTY Vs. STATE OF KARNATAKA
|
June 3, 2014 |
AJAY KUMAR Y G, Vs. RAMESH
|
August 5, 2014 |
AJAY RAJASEKHAR Vs. TRIPTI
|
March 20, 2014 |
AJEEJ ALIAS ABDUL AJEEJ Vs. STATE OF KARNATAKA
|
February 26, 2014 |
AJI DENIS C.J. Vs. STATE OF KARNATAKA
|
September 3, 2014 |
AJIT Vs. HANUMAN MANDIR TRUST
|
March 5, 2014 |
AJITH NAYAK Vs. SHREELATHA NAYAK
|
September 3, 2014 |
AKASH EDUCATION AND DEVELOPMENT TRUST AND ORS. Vs. UNION OF INDIA
|
December 17, 2014 |
AKBAR KHAN Vs. STATE OF KARNATAKA
|
February 21, 2014 |
AKBARSAB Vs. TIPPAWWA
|
February 7, 2014 |
AKKUBAI Vs. VENKATRAO
|
February 21, 2014 |
AKMAL BASHA T Vs. PERVEEZ
|
January 24, 2014 |
AKRAM PASHA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
AKSHATHA Vs. B BRAHMALINGAPPA
|
June 10, 2014 |
AKTHARI Vs. STATE OF KARNATAKA
|
February 3, 2014 |
ALADANGADI VYAVASAYA SEVA SAHAKARA BANK LTD. Vs. GOVERNMENT OF KARNATAKA
|
June 3, 2014 |
ALHIND TOURS AND TRAVELS PRIVATE LIMITED Vs. HASAN ADDOOR
|
September 9, 2014 |
ALLABAKSH Vs. ASSISTANT COMMISSIONER
|
June 3, 2014 |
ALLABAKSH Vs. STATE OF KARNATAKA
|
March 12, 2014 |
ALLABAX Vs. MUNNABI
|
June 10, 2014 |
ALLABAX ALAGUR Vs. STATE OF KARNATAKA
|
April 4, 2014 |
ALP CONSULTING LTD. Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
July 1, 2014 |
ALTHAF @ ALTHAF HUSSAIN Vs. STATE OF KARNATAKA
|
February 13, 2014 |
ALUPRO BUILDING SYSTEMS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
July 11, 2014 |
ALWAYS NEW Vs. THE INCOME TAX OFFICER
|
July 4, 2014 |
AMANULLA SHEIK @ AMAN Vs. STATE OF KARNATAKA
|
November 3, 2014 |
AMAR Vs. SAVITA RAVINDRA POTADAR
|
June 3, 2014 |
AMARANATHA REDDY Vs. STATE
|
November 6, 2014 |
AMARESH Vs. DIVISIONAL MANAGER
|
October 16, 2014 |
AMARSINH Vs. STATE OF KARNATAKA
|
March 12, 2014 |
AMASAMMA Vs. A RAGHUNATH
|
March 18, 2014 |
AMBA HEGGADATHI Vs. THE LAND TRIBUNAL
|
January 30, 2014 |
AMBALAL Vs. IRANNA
|
June 3, 2014 |
AMBAWWA Vs. SHARANAPPA
|
February 25, 2014 |
AMBIKA Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
November 27, 2014 |
AMBRISH Vs. MOHAMMED IKRAMUDDIN
|
January 28, 2014 |
AMBRISH Vs. SHARANABASAPPA
|
December 4, 2014 |
AMEER AHAMED Vs. STATE OF KARNATAKA
|
September 9, 2014 |
AMEER JAN Vs. R. GOPAL
|
November 10, 2014 |
AMEER MOHAMMAD Vs. STATE OF KARNATAKA
|
March 7, 2014 |
AMEYA CHEMICALS Vs. THE BANK OF MAHARASHTRA
|
November 25, 2014 |
AMJAD KHAN Vs. STATE OF KARNATAKA
|
September 3, 2014 |
AMMANAMMA Vs. THIMAIAH
|
September 26, 2014 |
AMMOJI Vs. THE SPECIAL DEPUTY COMMISSIONER, BANGALORE
|
January 23, 2014 |
AMMUNJE RAMANANDA NAYAK Vs. THE LAND TRIBUNAL
|
December 10, 2014 |
AMOGI Vs. STATE THROUGH RURAL P.S.
|
April 7, 2014 |
AMRUTHESH Vs. THE STATE
|
October 9, 2014 |
ANAND Vs. ABDUL WAHID
|
June 2, 2014 |
ANAND Vs. STATE OF KARNATAKA
|
March 21, 2014 |
ANAND Vs. MAYURA SRINATH
|
January 2, 2014 |
ANAND ASHOK KAMBALE Vs. STATE OF KARNATAKA
|
June 5, 2014 |
ANAND GURAPPA CHITRAGAR Vs. KARNATAKA LOKAYUKTA THROUGH THE DEPUTY SUPERINTENDENT OF POLICE
|
August 7, 2014 |
ANAND KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 16, 2014 |
ANAND KUMAR @ ANAND Vs. STATE OF KARNATAKA
|
April 3, 2014 |
ANAND LIFE SCIENCES LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION; GAGAN INDUSTRIES
|
December 15, 2014 |
ANAND WINES Vs. STATE OF KARNATAKA AND ORS.
|
September 10, 2014 |
ANANDA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
ANANDA GOWDA Vs. STATE
|
September 23, 2014 |
ANANDA P Vs. STATE OF KARNATAKA
|
March 14, 2014 |
ANANDAGOUDA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
ANANDRAO @ ANNAPPA AND SHANTH @ KYADA Vs. STATE OF KARNATAKA
|
February 14, 2014 |
ANANT AND VENKATESH Vs. RAJENDRA AND TOWN MUNICIPAL COUNCIL
|
January 22, 2014 |
ANANTHA RAGHAVA H A , Vs. VEENA S ,
|
April 23, 2014 |
ANANTHAIAH Vs. GANGAMMA
|
August 22, 2014 |
ANANTHASHAYANA FOOD TECH PVT. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
December 11, 2014 |
ANBU, Vs. STATE
|
March 26, 2014 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. RATHNAKAR
|
October 13, 2014 |
ANIL AGARWAL, Vs. SRINIVAS REDDY,
|
July 16, 2014 |
ANIL KUMARAND MANJUNATHA @ CADBURY Vs. STATE BY BASAVESHWARANAGARA POLICE STATION
|
January 2, 2014 |
ANIL MADAN Vs. THE STATE OF KARNATAKA
|
December 10, 2014 |
ANITA Vs. GOVERNMENT OF KARNATAKA
|
January 31, 2014 |
ANITHA Vs. COMMISSIONER OF POLICE
|
January 8, 2014 |
ANITHA Vs. VASANTHA KUMAR
|
February 11, 2014 |
ANITHA KISHORI D'SILVA Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER
|
February 4, 2014 |
ANJANA Vs. SANJAY @ CHANDRAKANT RAMU BELAVI
|
February 24, 2014 |
ANJANAMMA Vs. YALLAPPA
|
April 10, 2014 |
ANJANAMURTHY Vs. NELAMANGALA POLICE
|
March 6, 2014 |
ANNAIAH M J, Vs. STATE OF KARNATAKA
|
April 11, 2014 |
ANNAPARAI ESTATE LIMITED Vs. STATE OF KARNATAKA
|
February 28, 2014 |
ANNAPPA Vs. EXECUTIVE ENGINEER
|
September 11, 2014 |
ANNAPPA SIDDAPPA KARIGAR Vs. VITHAL
|
September 12, 2014 |
ANNAPURNAMMA Vs. U. KRISHNAMURTHY ADIGA
|
December 9, 2014 |
ANNASAB MALAGOUDA BIRADAR Vs. TIPPANNA AND ORS.
|
April 16, 2014 |
ANNASAHEB Vs. SURESH
|
August 25, 2014 |
ANNASAHEB APPARMA KAMBLE Vs. STATE OF KARNATAKA
|
March 5, 2014 |
ANNAYAA SHEREGAR Vs. K. SANTOSHKUMAR SHETTY
|
November 12, 2014 |
ANNEPPA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 15, 2014 |
ANNES COLLECTION PVT LTD Vs. STATE BANK OF INDIA
|
July 1, 2014 |
ANNI POOJARI Vs. LEELA BAI
|
October 21, 2014 |
ANUSUYA HEGDE P. Vs. STATE OF KARNATAKA
|
March 1, 2014 |
ANUSUYAMMA Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 12, 2014 |
ANWAR MOHAMMED Vs. K. BAVA
|
September 11, 2014 |
ANWAR PASHA ALIAS SABAYI Vs. STATE OF KARNATAKA
|
March 1, 2014 |
APOLLO PAINTS AND PEARL COATINGS & CHEMICALS Vs. SECRETARY/PANCHAYAT DEVELOPMENT OFFICER
|
January 3, 2014 |
APPAJAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 12, 2014 |
APPAJI Vs. SRIRAM TRANSPORT FINANCE CO LTD
|
April 11, 2014 |
APPASAB Vs. KEMPANNA
|
December 1, 2014 |
APPASAHEB Vs. DINAKAR
|
April 21, 2014 |
APPLICOMP Vs. MAYA C ADULT,
|
March 25, 2014 |
ARATHAMMA Vs. STATE OF KARNATAKA
|
May 20, 2014 |
ARATI, Vs. GOUSPEER HUSSAINAB MAKANDAR
|
January 20, 2014 |
ARAVIND RAMACHANDRA ANEGUNDI Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
June 19, 2014 |
ARCHANA Vs. D.R. LAKSHMINARAYANA
|
August 19, 2014 |
ARCHANA H C Vs. STATE OF KARNATAKA
|
February 18, 2014 |
ARCHIBALD QUADROS Vs. LAXMAN SHETTY
|
November 17, 2014 |
ARJUN Vs. SHIVAPUTRAPPA
|
June 19, 2014 |
ARJUN Vs. DEPUTY COMMISSIONER
|
February 7, 2014 |
ARMUGAM Vs. SHAKUNTLA
|
March 25, 2014 |
ARMY PUBLIC SCHOOL Vs. KARNATAKA STATE
|
March 24, 2014 |
ARSHIYA Vs. RACHAYYA
|
December 4, 2014 |
ARUN Vs. STATE OF KARNATAKA
|
June 2, 2014 |
ARUN CHARNTHIMATH Vs. SURESH JAIN
|
November 7, 2014 |
ARUN ENGINEERING WORKS Vs. DEPUTY LABOUR COMMISSIONER
|
January 24, 2014 |
ARUN JAISWAL Vs. ANNAPURNA
|
June 2, 2014 |
ARUN KRISHNA SAIL Vs. STATE OF KARNATAKA
|
December 26, 2014 |
ARUN KUMAR M.P. Vs. STATE OF KARNATAKA
|
October 7, 2014 |
ARUNA Vs. KIRAN MURALIDHAR TALEKAR
|
June 11, 2014 |
ARUNA Vs. NAGESHWARAPPA
|
July 28, 2014 |
ARUNA MALLESH Vs. JAYAMMA
|
July 14, 2014 |
ARUNKUMAR @ ARUNA Vs. STATE OF KARNATAKA
|
February 18, 2014 |
ARVIND Vs. DHONDI
|
April 7, 2014 |
ARVIND SHARMA Vs. GOVERNMENT OF KARNATAKA
|
July 10, 2014 |
ARYA VIDYA SHALA PARENTS ASSOCIATION Vs. STATE OF KARNATAKA
|
February 11, 2014 |
ASEA BROWN BOVERI LTD. REP BY ITS ASSISTANT VICE PRESIDENT Vs. STATE OF KARNATAKA
|
March 19, 2014 |
ASGARALI Vs. RESHMA
|
December 18, 2014 |
ASHA BHUPENDRA MEHTA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
November 3, 2014 |
ASHARAJ Vs. S.G. NAGARAJ
|
September 26, 2014 |
ASHIMA SHETTY Vs. K. PADMAKAR PRABHU
|
January 17, 2014 |
ASHISH MALHOTRA @ MOHAMMED NAZRAN Vs. STATE OF KARNATAKA
|
November 19, 2014 |
ASHITH KARTHIK RAO Vs. STATE OF KARNATAKA
|
September 4, 2014 |
ASHOK Vs. STATE OF KARNATAKA
|
October 9, 2014 |
ASHOK Vs. MANAGEMENT OF NWKRTC
|
July 14, 2014 |
ASHOK Vs. STATE OF KARNATAKA
|
January 29, 2014 |
ASHOK Vs. ANUSAYA
|
August 27, 2014 |
ASHOK B. DANI Vs. STATE OF KARNATAKA
|
October 28, 2014 |
ASHOK KADAPPA JADAGOUD Vs. KARNATAKA LOKAYUKTA
|
July 3, 2014 |
ASHOK KUMAR Vs. STATE OF KARNATAKA
|
August 20, 2014 |
ASHOK N.A. Vs. STATE OF KARNATAKA
|
November 26, 2014 |
ASHOK RAI Vs. STATE
|
September 19, 2014 |
ASHOK SHEKAPPA MUDAKAVI Vs. GOVERNMENT OF KARNATAKA
|
December 16, 2014 |
ASHOKA TIMBER TRADING COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
April 3, 2014 |
ASHRAYA KARNATAKA STATE SHREE SHAKTHI SEVASTRAMA TRUST (R) Vs. THE TAHSILDAR, BANGALORE SOUTH TALUK AND ORS.
|
December 19, 2014 |
ASHWATH Vs. CORPORATION BANK
|
December 9, 2014 |
ASHWATHAMMA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
ASHWINI Vs. AVINASH
|
April 22, 2014 |
ASIA POWER PROJECTS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 5, 2014 |
ASIF Vs. YOUSUF
|
June 9, 2014 |
ASSISTANT EXECUTIVE ENGINEER Vs. SENIOR LABOUR INSPECTOR
|
February 12, 2014 |
ASSISTANT EXECUTIVE ENGINEER Vs. VISHWANATH
|
September 1, 2014 |
ASSTT. CIT AND ORS. Vs. SHREE AASHRAYA SOUHARD CREDIT SOCIETY LTD.
|
April 8, 2014 |
ASWATH Vs. STATE
|
October 29, 2014 |
ASWATHNARAYANACHARI Vs. CHIEF TRAFFIC MANAGER, BMTC
|
January 2, 2014 |
ATHARVA ASSOCIATES Vs. UNION OF INDIA
|
February 12, 2014 |
ATHIK PASHA, Vs. STATE OF KARNATAKA
|
July 15, 2014 |
ATHIQ AHMED, Vs. SADANANDA R ,
|
August 4, 2014 |
AUGUSTUS JEBA ANANTH Vs. ANSS RAJSHEKAR
|
November 14, 2014 |
AVINASH @ AVI AND DEVARAJ @ KUTTIYA Vs. STATE OF KARNATAKA
|
February 21, 2014 |
AVINASH ALIAS AVI Vs. STATE OF KARNATAKA
|
February 17, 2014 |
AVINASH MARUTI PAWAR Vs. SHIVAJI BALARAM HAIBATTI
|
April 4, 2014 |
AVINASH SOFTWARE INC Vs. STATE OF KARNATAKA
|
March 28, 2014 |
AVVAMMA Vs. DEPUTY COMMISSIONER
|
August 1, 2014 |
AYYANAGOUDA Vs. NAGAPPA
|
November 20, 2014 |
AYYANNAGOWDA Vs. STATE OF KARNATAKA
|
November 24, 2014 |
AZAD CO-OPERATIVE BANK LTD Vs. INCOME-TAX OFFICER
|
March 12, 2014 |
AZAGAR BEGUM Vs. KHAMARJAHA BEGUM
|
March 21, 2014 |
AZEEM ULLA KHAN Vs. DEPUTY COMMISSIONER, KOLAR DISTRICT
|
June 23, 2014 |
AZGHAR SHAREEF Vs. STATE OF KARNATAKA
|
August 18, 2014 |
AZMATH MEKHRI Vs. SHIVAPPA GOWDA
|
April 29, 2014 |
B C SUNITHA Vs. STATE OF KARNATAKA
|
November 14, 2014 |
B CHINNAPPA Vs. GANGAIAH
|
April 21, 2014 |
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES
|
January 21, 2014 |
B JAYARAJU Vs. STATE OF KARNATAKA
|
April 16, 2014 |
B K RENUKA ALIAS RENUKA V REDDY, Vs. B M APPASWAMY,
|
February 6, 2014 |
B K SUNDAR Vs. STATE OF KARNATAKA
|
July 17, 2014 |
B KRISHANA MURTHY Vs. R CHANDRA REDDY
|
June 18, 2014 |
B L JAGADISH Vs. STATE OF KARNATAKA
|
August 13, 2014 |
B M JANARDHAN Vs. INSPECTOR GENERAL OF STAMPS AND COMMISSIONER FOR REGISTRATION BANGALORE
|
February 26, 2014 |
B M YOGESH Vs. STATE OF KARNATAKA
|
March 14, 2014 |
B N NAGARAJ Vs. STATE OF KARNATAKA
|
June 4, 2014 |
B NAGARAJAIAH S/O LATE HOTTE BOMMAIAH Vs. CHAIRMAN LAND TRIBUNAL
|
December 10, 2014 |
B R KAVETTI RANGAPPA Vs. D R MUNIYANNA
|
June 20, 2014 |
B R SATYANARAYANA Vs. PAUL FRANCIS PINTO
|
April 22, 2014 |
B RAGHAVENDRA ALIAS RAGHU Vs. M D SALEEM
|
April 22, 2014 |
B RAVISHANKAR Vs. M SWAMY
|
January 6, 2014 |
B S KAREEM PASHA Vs. STATE OF KARNATAKA
|
January 23, 2014 |
B SADANANDA RAO Vs. MANAGING DIRECTOR, K S R T C
|
March 17, 2014 |
B SHIVALINGAPPA Vs. STATE OF KARNATAKA
|
March 3, 2014 |
B SRINIVASAN Vs. PADMAVATHAMMA
|
April 1, 2014 |
B SUKAN RAJ Vs. DIVISIONAL CONTROLLER, K S R T C
|
June 12, 2014 |
B SUMITRA PAI Vs. SULOCHANA BAI
|
January 27, 2014 |
B T RAMEGOWDA Vs. KARNATAKA SLUM CLEARANCE BOARD
|
March 14, 2014 |
B V NAGARAJU ALIAS DUBAI NAGARAJU Vs. STATE
|
March 14, 2014 |
B V VASUDEV Vs. STATE OF KARNATAKA
|
March 18, 2014 |
B. ASWATHAMMA Vs. STATE
|
April 1, 2014 |
B. CHANDRAMOULI Vs. RAMAKRISHNAREDDY AND ORS.
|
December 1, 2014 |
B. KEERTHIVARMA SHETTY Vs. STATE OF KARNATAKA
|
September 2, 2014 |
B. KRISHNA BHAT Vs. VISHWABHARATH
|
July 21, 2014 |
B. KRISHNAPPA GOWDA Vs. CIRCLE INSPECTOR OF POLICE
|
April 23, 2014 |
B. LINGAMMA Vs. HAMPINAKATTI HNUMANTHAPPA
|
June 11, 2014 |
B. MADESH Vs. STATE OF KARNATAKA
|
September 19, 2014 |
B. MAHESH Vs. STATE
|
June 10, 2014 |
B. MUDDUKRISHNA Vs. REGIONAL TRANSPORT AUTHORITY
|
June 2, 2014 |
B. NARAYANAPPA Vs. MANAGING DIRECTOR KSRTC, BANGALORE AND THE DIVISIONAL CONTROLLER KSRTC
|
February 3, 2014 |
B. PRASAD AND ORS. Vs. P.S. UDAYAKUMAR
|
December 9, 2014 |
B. RAVIKUMARA Vs. STATE
|
January 9, 2014 |
B. SANJEEVA SHETTY Vs. LAND TRIBUNAL
|
March 21, 2014 |
B. SHIVARAM Vs. N.B. RAMEGOWDA
|
January 2, 2014 |
B. SOMANATH KOTIAN Vs. STATE OF KARNATAKA
|
November 24, 2014 |
B. SRIKANTA MURTHY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
May 13, 2014 |
B. V. RAMAKRISHNA Vs. STATE OF KARNATAKA
|
January 21, 2014 |
B. VENKATESH Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 4, 2014 |
B. VINOD Vs. K.S. ESHWARAPPA
|
October 21, 2014 |
B. VINOD KUMAR @ VINOD Vs. STATE OF KARNATAKA
|
February 24, 2014 |
B.A. LINGA REDDY Vs. STATE OF KARNATAKA
|
December 8, 2014 |
B.A.PADMA Vs. STATE OF KARNATAKA
|
April 3, 2014 |
B.B. SUBBAMMA Vs. MUJEEB AHAMED
|
November 10, 2014 |
B.C. SUBBAMRNA Vs. BRANCH MANAGER
|
February 17, 2014 |
B.C. UMAPATHY Vs. K. SELVAKUMAR
|
October 15, 2014 |
B.D. VIJAYENDRA Vs. B.R. BALAKRISHNA
|
February 12, 2014 |
B.DEVARAJ RAO Vs. ZILLA DHARMIKA PARISHATH
|
April 3, 2014 |
B.G. CHANNAPPA Vs. N.R. SURENDRANATH
|
August 20, 2014 |
B.G. SHIVA PRASAD Vs. STATE OF KARNATAKA
|
September 19, 2014 |
B.H. GANGAIAH Vs. H.P. MARE GOWDA
|
August 26, 2014 |
B.K. PREETHI Vs. C.N. AMRESH KUMAR
|
December 4, 2014 |
B.K. RAVI KUMAR Vs. STATE OF KARNATAKA
|
February 12, 2014 |
B.K. SYED ZAKIR Vs. BASHA KHAN
|
September 22, 2014 |
B.L. ANNEGOWDA Vs. DEPARTMENT OF ENERGY AND POWER SUPPLY
|
February 11, 2014 |
B.L. SRINIVAS Vs. STATE OF KARNATAKA
|
June 20, 2014 |
B.M. BASAVANNA Vs. A.K. JAMSHID
|
July 2, 2014 |
B.M. DINESH @ DONNE Vs. STATE OF KARNATAKA
|
February 24, 2014 |
B.M. KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
January 9, 2014 |
B.M. RAJASHEKARA MURTHY Vs. STATE OF KARNATAKA
|
March 21, 2014 |
B.M. SUBRAMANI Vs. THE COMMISSIONER
|
November 5, 2014 |
B.M.S. VEERAIAH Vs. STATE
|
April 11, 2014 |
B.N. DHANANJAYA Vs. K.R. SURESH KUMAR
|
March 26, 2014 |
B.N. KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
September 5, 2014 |
B.N. SANTHOSH Vs. C.B.I./ACB
|
November 11, 2014 |
B.N. SIDDALINGAPPA Vs. STATE OF KARNATAKA
|
January 28, 2014 |
B.N. SURENDRA Vs. SHIVASWAMY
|
October 13, 2014 |
B.N.MANJUNATH Vs. STATE OF KARNATAKA
|
February 11, 2014 |
B.P. BASAVAREDDY Vs. LAND ACQUISITION OFFICER-CUM-ASSIT. COMMISSIONER
|
December 1, 2014 |
B.P. PALLAVI Vs. D.M. UMESH
|
November 7, 2014 |
B.P. SASNOOR Vs. DIVISIONAL CONTROLLER NEKRTC
|
February 11, 2014 |
B.P. UPENDRA Vs. PARVATHI
|
September 5, 2014 |
B.R. AJAY KUMAR Vs. RANJITHA RAY R.
|
September 5, 2014 |
B.R. BHARATH KUMAR Vs. THE STATE OF KARNATAKA
|
October 17, 2014 |
B.R. LINGARAJU Vs. THE STATE OF KARNATAKA
|
November 6, 2014 |
B.R. NEELAKANTAPPA Vs. G.H. SRINIVASA
|
July 24, 2014 |
B.S. BHAGYADARSHINI Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
|
July 4, 2014 |
B.S. DEEPAK KUMAR Vs. GURUBASAMMA
|
October 29, 2014 |
B.S. MADHU Vs. MANAGING DIRECTOR, KSRTC
|
April 29, 2014 |
B.S. MANJUNATH Vs. V. KANNAN
|
March 10, 2014 |
B.S. SHANTHARAJU Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
B.T. NAGARAJA RAO Vs. THE MANAGING DIRECTOR
|
December 9, 2014 |
B.T. RAMACHANDRA Vs. ANNAPPA C.
|
April 21, 2014 |
B.V. GOWRI PRASAD Vs. N.R. SARVAMANGALA & OTHERS
|
October 9, 2014 |
B.V. KRISHNAREDDY Vs. STATE OF KARNATAKA
|
March 6, 2014 |
B.V. SAMPATH Vs. STATE OF KARNATAKA
|
February 4, 2014 |
B.V. THAMMAIAH Vs. PADMAMMA
|
January 6, 2014 |
B.V. VENKATESH Vs. STATE OF KARNATAKA
|
August 18, 2014 |
B.V.S. SASTRY Vs. THE REGISTRAR, SIKKIM MANIPAL UNIVERSITY MANIPAL
|
July 21, 2014 |
BABA SAHEB Vs. SHANTAKKA
|
March 11, 2014 |
BABITHA KUMARI Vs. K. HARISH
|
March 4, 2014 |
BABU @ HASAN MODI BABU Vs. STATE BY HALASURGATE POLICE
|
October 10, 2014 |
BABU CHANNAPPA PATTAD Vs. MAHESH VIRUPAXAPPA PATI
|
March 10, 2014 |
BABU JINNAPPA NAIK Vs. TANIBAI BABU YADAV
|
January 28, 2014 |
BABU SHIVAPPA MURAGOD Vs. GANGAPPA BASHETTAPPA UPPIN ALIAS MITHARI
|
March 27, 2014 |
BABULAL LATH Vs. OFFICIAL LIQUIDATOR
|
February 18, 2014 |
BABULAL PARASHURAMPURA Vs. STATE BY GANDHINAGAR POLICE
|
May 22, 2014 |
BABURAO Vs. THE STATE
|
November 6, 2014 |
BABURAO MUDBI Vs. STATE OF KARNATAKA
|
November 28, 2014 |
BABY AND ORS. Vs. STATE
|
July 4, 2014 |
BABY CHAITRA Vs. AMAR SINGH
|
December 5, 2014 |
BAGMANE CONSTRUCTION (P.) LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
September 16, 2014 |
BAIRACHARI Vs. STATE OF KARNATAKA
|
October 20, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KUMARANAIK; KUM ARPITHA K NAIK; SHIVAPPA
|
November 24, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MAIMUNA
|
March 14, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S. RAMALI NAYAK
|
December 12, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PUTTANNACHARAI
|
December 19, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M.R. MAMATHA
|
November 19, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. A NAGANNA ALIAS NAGARAJU,
|
February 10, 2014 |
BAJI SAB Vs. H D CHANDRA KUMAR
|
June 13, 2014 |
BAKSHU BEIGH Vs. SHEIK SHAMIULLA
|
April 8, 2014 |
BALACHANDRA Vs. MANJUNATH
|
October 29, 2014 |
BALAGOUDA BABAJI PATIL Vs. JEAN ROSEMARY
|
April 10, 2014 |
BALAJI P K Vs. DHANAVANTRI K
|
February 26, 2014 |
BALAKRISHNA BILLAVA Vs. SHEIK FAHRID ASIM
|
February 12, 2014 |
BALAKRISHNA SON OF BELLIYAPPA Vs. STATE OF KARNATAKA
|
March 28, 2014 |
BALAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
|
April 7, 2014 |
BALAPPA Vs. YALLAPPA
|
December 12, 2014 |
BALJEETH SHARMA @ BALJITH KAUR @ SILKY AND SUNIL KUMAR PUTTUR Vs. STATE OF KARNATAKA
|
March 13, 2014 |
BALLAL AUTO AGENCY Vs. UNION OF INDIA AND ORS.
|
November 3, 2014 |
BALLASHETTY Vs. THE STATE OF KARNATAKA
|
November 3, 2014 |
BALU Vs. STATE OF KARNATAKA
|
July 3, 2014 |
BANAJIGARA KOTRAMMA Vs. BANAJIGARA LALITAMMA
|
November 21, 2014 |
BANGALORE DEVELOPMENT AUTHORITY Vs. H.P. DARSHAN
|
December 19, 2014 |
BANGALORE DEVELOPMENT AUTHORITY Vs. PERIYANDAVAN
|
April 5, 2014 |
BANGALORE ELECTRICITY SUPPLY COMPANY LTD Vs. S. JYOTHI
|
January 10, 2014 |
BANGALORE ELECTRICITY SUPPLY COMPANY LTD. Vs. ASHWINI MANJOJ PATIL
|
September 17, 2014 |
BANGALORE MICO SHRAMAJEEVI KARMIKARA Vs. C NAGABHUSHAN
|
April 4, 2014 |
BANGALORE TURF CLUB LTD. Vs. UNION OF INDIA
|
September 26, 2014 |
BANGALORE UNIVERSITY JNANA BHARATHI CAMPUS Vs. THE STATE OF KARNATAKA
|
November 21, 2014 |
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2014 |
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 25, 2014 |
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. C.N. KRISHNAMURTHY
|
January 3, 2014 |
BANGARAMMA WIFE OF CHANNAVEERAPPA GOWDA Vs. GURUBASAPPA GOWDA
|
March 14, 2014 |
BANGI THIPPANNA Vs. BAVIKATTI NAGAMMA
|
October 15, 2014 |
BANK OF BARODA Vs. ING VYSYA BANK LTD.
|
November 13, 2014 |
BANK OF NEW YORK MELLON Vs. CRANES SOFTWARE INTERNATIONAL LIMITED
|
March 4, 2014 |
BAPUGOWDA Vs. STATE OF KARNATAKA
|
July 23, 2014 |
BAPUII EDUCATION SOCIETY Vs. THE STATE OF KARNATAKA
|
April 3, 2014 |
BASALINGAPPA Vs. MANOHAR
|
December 11, 2014 |
BASAMMA Vs. MOOKAIAH
|
June 3, 2014 |
BASAMMA Vs. GUTTAPPAGOWDA
|
January 17, 2014 |
BASAMMA Vs. DEPUTY COMMISSIONER
|
September 11, 2014 |
BASAMMA Vs. MOOKAIAH
|
April 28, 2014 |
BASAMMA AND ORS. Vs. SHAMARAYA AND ORS.
|
July 21, 2014 |
BASANAGOUDA Vs. SUB-INSPECTOR OF POLICE
|
January 16, 2014 |
BASANGOUDA Vs. N.W.K.R.T.C.
|
March 7, 2014 |
BASAPPA Vs. STATE OF KARNATAKA
|
November 11, 2014 |
BASAPPA Vs. RAJESHWARI SURESH DANGROJI
|
January 22, 2014 |
BASAPPA Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
February 11, 2014 |
BASAPPA NAGAPPA GORWAR Vs. ADIVEPPA SHIVAPPA MATTUR AND ORS.
|
July 7, 2014 |
BASAVALINGAIAH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 20, 2014 |
BASAVANNA Vs. STATE OF KARNATAKA
|
February 19, 2014 |
BASAVANTHAPPA Vs. PREMA
|
February 17, 2014 |
BASAVAPRABHU ALIAS NAIDU Vs. RAVASAHEB
|
March 14, 2014 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
November 14, 2014 |
BASAVARAJ Vs. SINDHUBAI
|
March 7, 2014 |
BASAVARAJ Vs. VEERANAGOUDA
|
June 2, 2014 |
BASAVARAJ Vs. BASAVARAJ
|
August 19, 2014 |
BASAVARAJ Vs. SHAIKH ARIF
|
September 10, 2014 |
BASAVARAJ BASAVANNEPPA PATTAN Vs. GOVT. OF KARNATAKA
|
April 29, 2014 |
BASAVARAJ S. GHALE Vs. UNION OF INDIA
|
March 19, 2014 |
BASAVARAJ SHIVANAND HONDAPPANNAVAR Vs. STATE OF KARNATAKA
|
February 4, 2014 |
BASAVARAJA J Vs. STATE OF KARNATAKA
|
February 6, 2014 |
BASAVARAJAPPA Vs. BUDEPPA
|
June 3, 2014 |
BASAVARAJAPPA Vs. SAMRATHMAL
|
August 19, 2014 |
BASAVARAJU Vs. STATE
|
February 3, 2014 |
BASAVARAJU Vs. STATE
|
January 9, 2014 |
BASAVARAJU Vs. POLICE SUPERINTENDENT POLICE DIVISION
|
September 8, 2014 |
BASAVARAJU Vs. MAHADEVA
|
June 6, 2014 |
BASAVAREDDY Vs. STATE OF KARNATAKA
|
August 1, 2014 |
BASAVESHWARA B ED ,COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
February 17, 2014 |
BASAVESHWARA NAGAREEKA Vs. M.A. SETHURAM
|
October 10, 2014 |
BASAVVA Vs. BHAGAWWA
|
March 11, 2014 |
BASAWARAJ Vs. STATE
|
February 11, 2014 |
BASAYYA Vs. STATE OF KARNATAKA
|
March 17, 2014 |
BASHA ALIAS BASHA SAB Vs. STATE OF KARNATAKA,
|
March 26, 2014 |
BASHEER Vs. KARNATAKA STATE BOARD OF WAKFS
|
April 28, 2014 |
BASHEERABI Vs. SYED RAZAK
|
April 25, 2014 |
BASIRASAB Vs. STATE OF KARNATAKA
|
June 20, 2014 |
BCITS PVT LTD, Vs. STATE OF KARNATAKA
|
March 12, 2014 |
BEEBEE HALIMA BEGUM Vs. SHANKAR
|
December 10, 2014 |
BEEBI JAN Vs. SIDDAEIQ AHMED BAIG
|
August 11, 2014 |
BELLEGOWDA Vs. STATE OF KARNATAKA
|
February 12, 2014 |
BEML EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GOWRAMMA
|
August 19, 2014 |
BENAKA EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
March 1, 2014 |
BETHEL EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
|
June 10, 2014 |
BETTALINGE GOWDA Vs. T.K. LOKABHIRAM
|
April 7, 2014 |
BETTEGOWDA Vs. SEETHARAM
|
September 16, 2014 |
BHAGAPPA Vs. STATE OF KARNATAKA
|
November 25, 2014 |
BHAGIRA NAGENDRA Vs. STATE
|
January 24, 2014 |
BHAGIRATHAVVA Vs. GAVADAPPA RUDRAPPA SOPINA
|
April 5, 2014 |
BHAGIRATHIAMMA ALIAS GANGABHAGIRATHI, Vs. K SEENA DEVADIGA,
|
April 24, 2014 |
BHAGVATHI EXPRESS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 10, 2014 |
BHAGWAN MAHAVEER JAIN AYURVEDIC MEDICAL COLLEGE Vs. GOVT. OF INDIA
|
November 20, 2014 |
BHAGYA CHANDRA RAO Vs. STATE OF KARNATAKA
|
June 30, 2014 |
BHAGYAMMA Vs. K SOMASHEKAR
|
March 14, 2014 |
BHANU BEGUM Vs. MAHADEVAPPA
|
December 10, 2014 |
BHANUMATHI Vs. BAYANNA
|
March 19, 2014 |
BHARAT EARTH MOVERS LIMITED Vs. STATE OF KARNATAKA
|
October 30, 2014 |
BHARAT HOTELS LTD Vs. P MUTHU PANDEY
|
March 12, 2014 |
BHARAT SANCHAR NIGAM LIMITED Vs. JAYARAMAIAH
|
August 18, 2014 |
BHARAT SANCHAR NIGAM LIMITED Vs. CHIEF GENERAL MANAGER
|
February 5, 2014 |
BHARAT SWABHIMAN TRUST Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE
|
April 11, 2014 |
BHARATH B.K. Vs. THE GOVERNMENT OF INDIA
|
November 28, 2014 |
BHARATHI S. PRABHU Vs. STATE OF KARNATAKA
|
October 31, 2014 |
BHARATHI SWAMY Vs. S.H. SHARADA
|
December 3, 2014 |
BHARATHKUMAR Vs. STATE OF KARNATAKA
|
July 11, 2014 |
BHARATI Vs. NAMADEO
|
November 11, 2014 |
BHARMA PUJAR Vs. LAGAMA PUJARI
|
June 4, 2014 |
BHARMAPPA LAXMAN HUKKERI Vs. RAMA BHIMA SAVADI
|
March 17, 2014 |
BHARTI AIRTEL LIMITED Vs. THE DEPUTY COMMISSIONER INCOME TAX
|
August 14, 2014 |
BHASKAR D. GOWDA Vs. STATE
|
October 29, 2014 |
BHAVANA RAMAPRASAD Vs. YADUNANDAN PARTHASARATHY
|
October 31, 2014 |
BHAVANI AND ORS. Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, MANGALORE AND ORS.
|
December 11, 2014 |
BHEEMAJJA Vs. SHAMANNA
|
January 27, 2014 |
BHEEMRAO Vs. KRISHNA
|
April 15, 2014 |
BHEERAPPA Vs. STATE, REPTD BY PUBLIC PROSECUTOR
|
October 7, 2014 |
BHIMAPPA RAYAPPA CHOUGALA Vs. SHRIKANT
|
February 20, 2014 |
BHIMASENANAIK Vs. VASANTNAIK KRISTAPPANAIK HARAPANAHALLI
|
January 17, 2014 |
BHIMRAO Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 30, 2014 |
BHIMSHA Vs. NIRMALASINGH
|
June 6, 2014 |
BHOJAPPA Vs. STATE OF KARNATAKA
|
June 6, 2014 |
BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES P. LTD.
|
January 18, 2014 |
BHYRAIAH Vs. BETTEGOWDA
|
September 10, 2014 |
BHYRAVA Vs. STATE OF KARNATAKA
|
April 21, 2014 |
BIBI JAN Vs. RABIYA,
|
March 19, 2014 |
BIDHU BHUSHAN MAHAPATRA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
BIFR Vs. SHAKTHI COMFORTS PVT. LTD.
|
February 28, 2014 |
BIG KIDS KEMP Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 5, 2014 |
BIKAS BARMAN Vs. STATE OF KARNATAKA
|
April 23, 2014 |
BILINELE PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
November 10, 2014 |
BILL FORGE PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 11, 2014 |
BIOTA NATURAL SYSTEM Vs. LAKE DEVELOPMENT AUTHORITY
|
September 10, 2014 |
BLS POWER SOLUTION LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
January 23, 2014 |
BMS INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. GOVERNMENT OF KARNATAKA
|
September 4, 2014 |
BOLLAVA SATHYASHANKARA Vs. P. MANJUNATHA UPADHYA
|
April 2, 2014 |
BORAMMA Vs. BORAIAH
|
March 20, 2014 |
BOREGOWDA Vs. THE STATE OF KARNATAKA
|
December 10, 2014 |
BOREGOWDA Vs. RAMASWAMY
|
April 7, 2014 |
BOSCH LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
December 4, 2014 |
BOWRING INSTITUTE (REGD. SOCIETY) Vs. STATE OF KARNATAKA
|
July 17, 2014 |
BRAHMANAND SUGAR JAGGERY INDUSTRIES Vs. UNION OF INDIA
|
December 15, 2014 |
BRANCH MANAGER Vs. ASHWIN G.
|
June 4, 2014 |
BRANCH MANAGER NATIONAL INSURANCE CO., LTD. Vs. RANGAPPA
|
August 26, 2014 |
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. KEMPAMMA
|
April 10, 2014 |
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. G UMA
|
July 25, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. PRASHANTH,
|
June 10, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHOK
|
March 27, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SIDDAPPA
|
September 12, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. BASAVARAJ
|
February 12, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. CHANNEGOWDA,
|
June 11, 2014 |
BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. RAMACHANDRAIAH G.D.
|
June 2, 2014 |
BRITISH BIOLOGICALS Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES
|
June 20, 2014 |
BUDDE SAB ALIAS HUSSAIN SAB Vs. DEPUTY COMMISSIONER YADGIR
|
February 25, 2014 |
BUDDESAB Vs. MANAGING DIRECTOR, NWKRTC
|
April 7, 2014 |
BUDHI BASWESHWAR MATH Vs. STATE OF KARNATAKA
|
January 9, 2014 |
BUJANGA ALIAS BUJJI Vs. STATE
|
March 20, 2014 |
BYLAMMA Vs. STATE OF KARNATAKA
|
December 5, 2014 |
BYRAPPA Vs. SPECIAL LAND ACQUISITION OFFICER, VISVESWARAYYA TOWER
|
July 17, 2014 |
C CHETAN, SON OF LATE P S CHANNABASAPPA Vs. KABBALLI SOWCAR CHANNABASAPPAS
|
March 18, 2014 |
C CHINNAPPA Vs. P CHANDRAMOULY
|
April 22, 2014 |
C GOVINDARAJU, Vs. STATE OF KARNATAKA
|
January 21, 2014 |
C JAYARAJ Vs. INNOVATIVE PROPERTY MANAGEMENT & CO
|
February 12, 2014 |
C K MUNEER Vs. STATE OF KARNATAKA
|
January 31, 2014 |
C KRISHNAPPA Vs. BIBIJAN
|
March 17, 2014 |
C KUPPUSAMY ALIAS KUPPUSWAMY, Vs. ICICI LOMBARD GENERAL INSURANCE CO , LTD
|
March 14, 2014 |
C N GOPAL, Vs. C R RATHANA ALIAS C R RATHNABAI
|
April 23, 2014 |
C N KUMAR Vs. BANGLORE DEVELOPMENT AUTHORITY
|
October 29, 2014 |
C PRAKASH Vs. STATE OF KARNATAKA
|
March 26, 2014 |
C R HIREMATH Vs. AKKAMAHADEVI SAMAJA
|
March 28, 2014 |
C R MADHAVA MURTHY Vs. UNION OF INDIA
|
April 15, 2014 |
C R NAGARAJ Vs. S M DINESH
|
January 27, 2014 |
C R RAGHU Vs. NEW INDIA ASSURANCE CO LTD
|
March 27, 2014 |
C RAMESH Vs. N CHIKKA GOWDA
|
April 15, 2014 |
C RAMU Vs. STATE OF KARNATAKA
|
December 2, 2014 |
C S NAGENDRA PRASAD Vs. STATE OF KARNATAKA
|
September 8, 2014 |
C S TUBACHI EDUCATION SOCIETY HUKKERI Vs. STATE OF KARNATAKA
|
April 10, 2014 |
C SADASHIVAN Vs. KARNATAKA ANTIBIOTICS & PHARMACEUTICALS LIMITED
|
April 30, 2014 |
C UMAKANTHRAJU Vs. SUDHA SHARATH
|
January 21, 2014 |
C. BASAVARAJU Vs. STATE OF KARNATAKA
|
June 2, 2014 |
C. CHANNAPPA Vs. HOPCOMS
|
February 3, 2014 |
C. GOPAL REDDY AND SRI G. SURESH REDDY Vs. M. PAPANNA
|
March 17, 2014 |
C. KANTHARAJ Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 3, 2014 |
C. KEMPANNA Vs. STATE OF KARNATAKA
|
March 1, 2014 |
C. KRISHNAMURTHY Vs. NAGADEVI
|
April 7, 2014 |
C. KRISHNAPPA Vs. STATE
|
April 4, 2014 |
C. KRISHNAPPA ENTERPRISES Vs. THE DIVISIONAL CONTROLLER
|
November 28, 2014 |
C. MAHESH KUMAR Vs. SHAMBU GOWDA
|
October 27, 2014 |
C. NARAYANASWAMY Vs. STATE OF KARNATAKA
|
May 22, 2014 |
C. PREMARAJ Vs. B. VENKATESHAPPA
|
September 11, 2014 |
C. PUTTAMALLAIAH Vs. STATE OF KARNATAKA
|
January 28, 2014 |
C. RAGHU Vs. STATE OF KARNATAKA
|
November 5, 2014 |
C. RANGASWAMY Vs. THE SPECIAL LAND ACQUISITION & OTHERS
|
April 28, 2014 |
C. SOMEGOWDA Vs. R.S. RAVI AND R.K. AVINASH
|
February 26, 2014 |
C. SURESH Vs. ESHWARI
|
November 12, 2014 |
C. THIPPESWAMY Vs. UNITED INDIA INSURANCE CO. LTD.
|
December 4, 2014 |
C.A. CARIAPPA Vs. DEPUTY COMMISSIONER KODAGU DISTRICT
|
January 21, 2014 |
C.A. LOKESH Vs. STATE
|
February 11, 2014 |
C.B. CHANGUMAIAH Vs. C. PRASANNA
|
April 1, 2014 |
C.BASAVARAJU Vs. UNIVERSITY OF MYSORE
|
March 17, 2014 |
C.C.I LIMITED Vs. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY
|
February 26, 2014 |
C.D. APPAIAH Vs. STATE OF KARNATAKA
|
December 10, 2014 |
C.D. BOJAMMA Vs. A.M. JOYAPPA
|
July 3, 2014 |
C.D. HANUMANTHARAJU Vs. THIRUMALARAJU
|
March 10, 2014 |
C.G. JAGADEESH Vs. STATE OF KARNATAKA
|
April 23, 2014 |
C.H. RAGAVENDRA Vs. STATE OF KARNATAKA
|
March 3, 2014 |
C.K. BALJEE Vs. VERONICA MARGARET FISCHER
|
January 17, 2014 |
C.K. JAFFAR SHARIEF Vs. STATE OF KARNATAKA
|
March 5, 2014 |
C.K. SRIDHAR Vs. STATE OF KARNATAKA
|
April 2, 2014 |
C.M. MAHADEVA Vs. STATE
|
October 7, 2014 |
C.M. RAMU Vs. STATE
|
October 13, 2014 |
C.N. ANANTHARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2014 |
C.P. BASAVARAJE GOWDA Vs. STATE
|
April 25, 2014 |
C.P. SOMASHEKHAR Vs. STATE OF KARNATAKA
|
February 11, 2014 |
C.R. HARISH Vs. C.K. KEERTHI
|
November 14, 2014 |
C.S. HARIKRISHNA Vs. R. NARAYANA RAO
|
December 2, 2014 |
C.S. JAYALAKSHMI Vs. THE TOWN MAHILA SAMAJ (R)
|
October 27, 2014 |
C.S. KRISHNA SHASTRY Vs. C.N. RAVINDRANATH
|
October 17, 2014 |
C.S. RAMANATH Vs. STATE OF KARNATAKA
|
September 19, 2014 |
CALVIN ABISHEK Vs. JOSEPHS COLLEGE OF COMMERCE
|
August 27, 2014 |
CANARA BANK, SHIVAJINAGAR BRANCH Vs. SHIVMONI AND CO
|
June 13, 2014 |
CANARA HOUSING DEVELOPMENT COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 25, 2014 |
CARIAPPA. L.A Vs. ABDUL RASHEED
|
March 4, 2014 |
CATERING INN Vs. STATE OF KARNATAKA
|
July 4, 2014 |
CAUVERY NEERAVARI NIGAMA LIMITED Vs. GENERAL SECRETARY, MYSORE AND SRI S. KRISHNAMURTHY
|
February 4, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. DHARAMPAL SINGH CHOUDHARY
|
September 11, 2014 |
CENTRAL POWER RESEARCH INSTITUTE Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 26, 2014 |
CENTUM ELECTRONICS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 2014 |
CENTURY COLLEGE OF NURSING REPRESENT BY ITS PRINCIPAL AND ORS. Vs. THE REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA DEPARTMENT OF MEDICAL EDUCATION REPRESENTED BY ITS SECRETARY
|
April 3, 2014 |
CHAIRMAN Vs. S. ARUL SELVAN
|
November 12, 2014 |
CHAITRA B. Vs. STATE OF KARNATAKA
|
September 11, 2014 |
CHAKRAVARTHY Vs. STATE OF KARNATAKA
|
May 29, 2014 |
CHALUKYA MOTORS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
December 12, 2014 |
CHALUVE GOWDA ALIAS CHIKKONU Vs. STATE OF KARNATAKA
|
January 18, 2014 |
CHALUVEGOWDA @ RAJU Vs. CHANDREGOWDA @ CHALUVEGOWDA AND GUNDEGOWDA @ SANNEGOWDA
|
February 13, 2014 |
CHAMANSAB Vs. PANDURANG PRASAD
|
April 16, 2014 |
CHAMUNDAMMA Vs. LAKSHMI
|
December 3, 2014 |
CHAMUNDESHWARI MANILA MANDALI Vs. COMMISSIONER FOR FOOD & CIVIL SUPPLIES
|
July 21, 2014 |
CHANABASANAGOUDA Vs. UMESHGOUDA
|
April 8, 2014 |
CHAND PASHA @ CHAND Vs. STATE OF KARNATAKA
|
February 5, 2014 |
CHANDRA SHEKAR Vs. GANESH P.
|
December 9, 2014 |
CHANDRAKALA Vs. SECRETARY, DEPARTMENT OF REVENUE
|
February 3, 2014 |
CHANDRAKALA, Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 24, 2014 |
CHANDRAKANT Vs. STATE OF KARNATAKA
|
March 11, 2014 |
CHANDRAKANT Vs. DEENANATH
|
December 8, 2014 |
CHANDRAKANTH GAIKWAD Vs. MANAGEMENT OF MSK MILLS
|
February 12, 2014 |
CHANDRAKIRAN ESTATE DEVELOPERS PRIVATE LIMITED Vs. STATE
|
March 21, 2014 |
CHANDRAMA KANAGALI Vs. STATE OF KARNATAKA
|
September 26, 2014 |
CHANDRAMMA Vs. ATHIGAIAH
|
October 20, 2014 |
CHANDRAMMA AND ORS. Vs. ANJINAMMA
|
October 16, 2014 |
CHANDRAMMA, Vs. MANAGING DIRECTOR, KSRTC ,
|
January 18, 2014 |
CHANDRAMOULI Vs. STATE OF KARNATAKA
|
August 26, 2014 |
CHANDRAPPA Vs. MARUTI
|
September 10, 2014 |
CHANDRAPPA Vs. STATE OF KARNATAKA
|
August 25, 2014 |
CHANDRAPPA HANUMANTAPPA KOLAR AND ORS. Vs. THE STATE OF KARNATAKA
|
February 7, 2014 |
CHANDRAPPA SHANKAREPPA MALAKATTI Vs. GURAWWA
|
January 23, 2014 |
CHANDRAPRABHA HIREMATH Vs. PAPANNA
|
July 2, 2014 |
CHANDRASEKHAR Vs. K. JAYARAMA
|
February 3, 2014 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
September 9, 2014 |
CHANDRASHEKAR GUPTA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 25, 2014 |
CHANDRASHEKHAR Vs. TATA MOTOR FINANCE LTD.
|
March 13, 2014 |
CHANDRASHEKHAR MAHADEVAPPA ARER ALIAS KADAM Vs. FAKKIRAGOUDA THIPPANA GOUDA PATIL
|
March 3, 2014 |
CHANDRASHEKHARA SREESHYLAPPA KINAGI Vs. STATE OF KARNATAKA
|
September 8, 2014 |
CHANNA Vs. MANJUNATHA AND THE DIVISIONAL MANAGER
|
February 3, 2014 |
CHANNA BASAVA S/O BASAVARAJ Vs. SATHISH KUMAR B. S/O RAJAIAH AND THE BRANCH MANAGER
|
January 17, 2014 |
CHANNABASAIAH Vs. DASTAGIR SAB
|
November 26, 2014 |
CHANNABASAPPA Vs. C R MURALI
|
March 24, 2014 |
CHANNABASAVARADHYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 16, 2014 |
CHANNAKESHAVA Vs. STATE OF KARNATAKA
|
April 2, 2014 |
CHANNAKESHAVAMURTHY Vs. SHIMOGA CO-OPERATIVE MILK UNION LTD.
|
December 10, 2014 |
CHANNAMALLAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 12, 2014 |
CHANNAMMA Vs. B.M. RAMACHANDRA REDDY
|
June 3, 2014 |
CHANNAMMA Vs. B.M. RAMACHANDRA REDDY
|
March 24, 2014 |
CHANNAMMA SINCE DECD. BY LRS., MURIGEPPA HUCHCHAPPA SHETTAR AND JAYADEVAPPA HUCHCHAPPA SHETTAR Vs. VIRUPAXAPPA @ YUVARAJ
|
March 11, 2014 |
CHANNAPPA Vs. DIVISIONAL CONTROLLER NEKRTC
|
June 4, 2014 |
CHANNAPPA DHAREPPA MUTNAL Vs. STATE OF KARNATAKA
|
January 18, 2014 |
CHANNAPPAJI AND SMT. BASAMMA @ JAYAMMA Vs. STATE OF KARNATAKA
|
February 24, 2014 |
CHANNARAJE URS. Vs. STATE OF KARNATAKA
|
October 21, 2014 |
CHANNARAYAPPA Vs. STATE
|
April 3, 2014 |
CHANNAVEERAPPA BASAPPA BAGI Vs. BASANGOUDA SON OF RANGAWWA MIRJI
|
April 3, 2014 |
CHANNAVEERAPPA GOWDA Vs. RENUKAPPA GOWDA
|
April 1, 2014 |
CHANNEGOWDA COLLEGE OF NURSING Vs. REGISTRAR
|
April 7, 2014 |
CHANNEGOWDA COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
CHAUSAN COLLEGE OF EDUCATION INSTITUTION Vs. SUB DIVISIONAL MAGISTRATE & ASST COMMISSIONER
|
April 2, 2014 |
CHAYA Vs. STATE OF KARNATAKA
|
September 3, 2014 |
CHEKKERA M BHOJAMMA Vs. KANDERA M DEVAIAH
|
April 21, 2014 |
CHELOORU MERCHANT AND OFFICIAL RECREATION Vs. THE GOVERNMENT OF KARNATAKA HOME DEPARTMENT
|
October 9, 2014 |
CHELUVA @ SELVAM Vs. STATE
|
February 21, 2014 |
CHELUVAMMA, Vs. K B REVAGOWDA,
|
April 28, 2014 |
CHENGALARAYAPPA KAVALI Vs. THE DEPUTY COMMISSIONER
|
December 3, 2014 |
CHENNAMMA Vs. STATE OF KARNATAKA
|
October 14, 2014 |
CHERIAN VARKEY CONSTRUCTION CO Vs. MANGALORE SPECIAL ECONOMIC ZONE LIMITED
|
April 22, 2014 |
CHESLIND TEXTILES LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
October 7, 2014 |
CHETAN P TAYAL, SON OF LATE NANDKISHORE TAYAL Vs. STATE OF KARNATAKA
|
March 4, 2014 |
CHETANA SOMASUNDARA Vs. J. KRISHNAIAH SETTY
|
September 4, 2014 |
CHETHAN D.S. Vs. MANJUSHREE N.T.
|
November 17, 2014 |
CHIDAMBAR Vs. MAZBULAHMAD
|
March 12, 2014 |
CHIDAMBAR AND BASAPPA Vs. MANOHAR AND PRABHAKAR @ FAKIRAPPA
|
January 16, 2014 |
CHIDAMBAR S/O YALLAPPA TARIHAL AND ORS Vs. MANOHAR S/O MALHAR DIXIT @ TADAKOD AND ORS
|
January 16, 2014 |
CHIDANAND N Vs. STATE OF KARNATAKA
|
January 31, 2014 |
CHIDANANDA ALIAS CHINNA Vs. STATE OF KARNATAKA
|
June 6, 2014 |
CHIDANANDASWAMY BELLARY Vs. SHADAKSHARAYYA
|
June 17, 2014 |
CHIEF COMMISSIONER OF CENTRAL EXCISE Vs. P. LAXMINARAYANA REDDY
|
April 7, 2014 |
CHIEF COMMISSIONER OF INCOME TAX Vs. SARVA EQUITY (P.) LTD
|
January 8, 2014 |
CHIEF COMMISSIONER OF INCOME TAX Vs. U.B. GLOBAL CORPORATION LTD.
|
October 21, 2014 |
CHIEF ENGINEER (E), TRANSMISSION ZONE, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. LOKESH
|
June 5, 2014 |
CHIEF ENGINEER I.D. Vs. K. SUDHAKAR REDDY
|
September 3, 2014 |
CHIEF EXECUTIVE OFFICER Vs. P.V. MUNIYAPPA
|
April 16, 2014 |
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. CHIKKANARASIMHAMURTHY
|
April 15, 2014 |
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. DISTRICT SOCIAL WELFARE OFFICER
|
April 15, 2014 |
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. RAMALIGU
|
January 21, 2014 |
CHIEF TRAFFIC MANAGER, B.M.T.C. CENTRAL OFFICES, BANGALORE Vs. MOHAMMED NOOR ALI
|
February 4, 2014 |
CHIKKA NARASAPPA Vs. VENKATAMMA
|
April 1, 2014 |
CHIKKABEEREGOWDA Vs. SEEREAMMA
|
February 7, 2014 |
CHIKKAHULIGEGOWDA Vs. STATE OF KARNATAKA; LAND TRIBUNAL; SHIVANNA
|
November 25, 2014 |
CHIKKAMAYIGOWDA Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT AUTHORITY
|
October 17, 2014 |
CHIKKAMMA, WIFE OF BOMMAPPA Vs. STATE OF KARNATAKA
|
January 27, 2014 |
CHIKKAMMAKAR Vs. PARVATHAMMA
|
July 14, 2014 |
CHIKKAMUNIYAMMA Vs. THE ASSISTANT COMMISSIONER
|
October 21, 2014 |
CHIKKANNA Vs. STATE OF KARNATAKA
|
August 2, 2014 |
CHIKKEGOWDA Vs. PRABHAKAR
|
February 11, 2014 |
CHINNAIAH Vs. STATE OF BALUR POLICE
|
February 7, 2014 |
CHINNAKKA Vs. RADHAKRISHNAPPA
|
April 10, 2014 |
CHINNAMMA Vs. STATE OF KARNATAKA
|
January 7, 2014 |
CHINNAPPA V.A. Vs. CHINNAPPA
|
September 19, 2014 |
CHISTY STEELS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 13, 2014 |
CHITAVALI Vs. ARUNKUMAR VADI AND ORS.
|
April 2, 2014 |
CHOODAMANIYAPPA Vs. RAMANNA ALIAS RAMAPPA
|
April 30, 2014 |
CHOTTEYANDAMAADA NARENDRA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
CICB-CHEMICON P. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 22, 2014 |
CIMEC ENTERPRISES ENGINEERS AND CONTRACTORS Vs. SREE GURURAJA ENTERPRISES PVT LTD
|
January 22, 2014 |
CIT Vs. KARNATAKA STATE WAREHOUSING CORPORATION
|
March 17, 2014 |
CIT AND ORS. Vs. ANIL H. LAD
|
February 5, 2014 |
CITIGREEN FARMS PVT. LTD. Vs. THE POLICE INSPECTOR
|
December 8, 2014 |
CLASS INDIA PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (HEADQUARTERS-1)
|
July 3, 2014 |
CLEAR CHANNEL COMMUNICATIONS INDIA (P.) LTD. Vs. ODM MEDIA SERVICES INDIA (P.) LTD.
|
April 4, 2014 |
CLETUS TREVOR SEQUIERA Vs. RAJALAKSHMI SHANBHAG
|
November 26, 2014 |
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
December 16, 2014 |
COMFORT HOMES INN (BANGALORE) PRIVATE LIMITED Vs. THE BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
October 16, 2014 |
COMFORTS TOWER CONDOMINIUM Vs. DISTRICT REGISTRAR & DY. COMMISSIONER
|
February 12, 2014 |
COMMAND AREA DEVELOPMENT AUTHORITY REPTD. BY ITS ADMINISTRATOR & DISCIPLINARY AUTHORITY Vs. JAVARAMMA
|
January 16, 2014 |
COMMISSIONER Vs. SHAHATAZ M. SHARIFF
|
February 25, 2014 |
COMMISSIONER Vs. BELLARY MAHANAGARA PALIKE
|
April 28, 2014 |
COMMISSIONER BANGALORE MAHANAGARA PALIKE Vs. H M SIDDAGANGAIAH S/O G MUDDAHONNAIAH
|
March 13, 2014 |
COMMISSIONER OF C. EX. Vs. KARNATAKA PRESSURE VESSELS LTD.
|
September 25, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA-TECH CEMENT LTD.
|
September 25, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. MOLEX INDIA LTD.
|
October 16, 2014 |
COMMISSIONER OF CENTRAL EXCISE BANGALORE III Vs. ELINS SWITCH BOARDS PVT LTD
|
October 15, 2014 |
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX COMMISSIONERATE Vs. NAVAKARANATAKA STEELS LTD.
|
February 14, 2014 |
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. JEANS KNIT (PRIVATE) LIMITED
|
February 12, 2014 |
COMMISSIONER OF CUS Vs. LAKSHMINARAYANA MINING CO
|
March 20, 2014 |
COMMISSIONER OF CUSTOMS Vs. M/S. G. EXPORTERS
|
January 16, 2014 |
COMMISSIONER OF CUSTOMS Vs. TATA POWER COMPANY LTD.
|
January 29, 2014 |
COMMISSIONER OF CUSTOMS Vs. SHILPA TRADING COMPANY
|
July 16, 2014 |
COMMISSIONER OF CUSTOMS Vs. M/S. BHARTI AIRTEL LIMITED
|
March 12, 2014 |
COMMISSIONER OF CUSTOMS Vs. APPLE INDIA PVT. LTD.
|
August 13, 2014 |
COMMISSIONER OF CUSTOMS, C.R. BUILDING Vs. AMERICAN POWER CONVERSION (INDIA) PVT. LTD
|
January 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. WEP PERIPHERALS LTD.
|
March 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. POLYFEX (INDIA) P. LTD.
|
February 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. FR. MULLERS CHARITABLE INSTITUTIONS
|
February 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. VASUDEV CONSTRUCTION
|
January 30, 2014 |
COMMISSIONER OF INCOME TAX Vs. ITC HOTELS
|
January 31, 2014 |
COMMISSIONER OF INCOME TAX Vs. HEWLETT PACKARD INDIA SALES P. LTD.
|
March 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. B. SURESH BALIGA
|
January 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. BALDWIN BOYS HIGH SCHOOL
|
March 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. MBA NAHATA CHARITABLE TRUST
|
February 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. BELLARY STEELS AND ALLOYS LTD.
|
January 29, 2014 |
COMMISSIONER OF INCOME TAX Vs. B. NAGENDRA BALIGA
|
February 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO. LTD.
|
February 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. AURIGENE DISCOVERY TECHNOLOGIES LTD.
|
September 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. SHOBHA DEVELOPERS P. LTD.
|
January 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. SRINTVASA BUILDERS
|
February 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. ISLAMIC ACADEMY OF EDUCATION
|
June 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. KAVERI THIMMAIAH
|
June 6, 2014 |
COMMISSIONER OF INCOME TAX Vs. SRI BILURU GURUBASAVA PATTINA SAHAKARI SANGHA NIYAMITHA BAGALKOT
|
February 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDIAN INSTITUTE OF MANAGEMENT
|
June 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. CGI INFORMATION SYSTEMS & MANAGEMENT CONSULTANTS (P.) LTD.
|
June 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. GE INDIA TECHNOLOGY CENTRE PRIVATE LIMITED
|
July 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. IBM GLOBAL SERVICES INDIA P. LTD.
|
April 30, 2014 |
COMMISSIONER OF INCOME TAX Vs. SAPTHAGIRI DISTILLERIES LTD.
|
April 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
|
September 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. ITTINA PROPERTIES
|
July 15, 2014 |
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO LTD
|
August 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. MPHASIS LTD
|
August 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. MANGALORE GANESH BEEDI WORKS,
|
February 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD
|
April 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. KHODAY INDIA LTD
|
March 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. INFORMATION TECHNOLOGY PARK LTD
|
April 30, 2014 |
COMMISSIONER OF INCOME TAX Vs. CARITOR
|
June 20, 2014 |
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD
|
June 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. DAISY DEVAIAH
|
July 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. MARKET PROBE INDIA PVT LTD
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LTD
|
January 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRINTERS
|
March 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. KUNDANMAL BABULAL JAIN
|
July 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. IGATE GLOBAL SOLUTIONS LTD
|
June 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. TRISHUL DEVELOPERS
|
June 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD.
|
July 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. FIRST SECURITIES P. LTD.
|
September 2, 2014 |
COMMISSIONER OF INCOME TAX Vs. M.J. SIWANI
|
April 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. SPICE TELECOMMUNICATIONS (P.) LTD.
|
April 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. CHAMUNDI INDUSTRIAL ESTATE
|
April 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. JOSEPH ASYLUM INDUSTRIAL WORKSHOP
|
March 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. TEJAS NETWORKS INDIA (P.) LTD.
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA LINGAYAT EDUCATION SOCIETY
|
October 15, 2014 |
COMMISSIONER OF INCOME TAX Vs. SAP LABS PVT. LTD.
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. CANARA BANK
|
February 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. B.P.L. LTD
|
February 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. M/S FORESEE INFORMATION SYSTEMS(P)LTD.
|
February 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. K. RAMACHANDRA RAO
|
July 14, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. MURUDESHWAR DECOR LTD.
|
July 1, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. MEDICAL RELIEF SOCIETY OF SOUTH KANAKA
|
December 15, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. MAC CHARLES (INDIA) LTD.
|
November 17, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA SOAPS & DETERGENTS LTD.
|
October 13, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. ALLERGAN INDIA P. LTD.
|
July 15, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. ANANDRAJ
|
November 25, 2014 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHAHROOQ ALI KHAN
|
August 27, 2014 |
COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. M.L. SRIDHAR
|
February 3, 2014 |
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, C R BUILDING Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 25, 2014 |
COMMISSIONER OF INCOME TAX MANGALORE Vs. SANTOSH KUMAR SHETTY
|
July 15, 2014 |
COMMISSIONER OF INCOME TAX MANGALORE Vs. COMMERCIAL CORPORATION OF INDIA LTD ,
|
January 27, 2014 |
COMMISSIONER OF INCOME TAX, BANGALORE Vs. INFOSYS TECHNOLOGIES LTD.
|
June 2, 2014 |
COMMISSIONER OF INCOME TAX, BANGALORE Vs. MICRON INTERNATIONAL LTD.
|
July 8, 2014 |
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. REWDALE PRECISION TOOLS (P.) LTD.
|
January 2, 2014 |
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. TEXAS INSTRUMENTS
|
February 17, 2014 |
COMMISSIONER OF INCOME TAX-I Vs. KARNATAKA TURNED COMPONENTS (P.) LTD.
|
April 30, 2014 |
COMMISSIONER OF INCOME TAX-III Vs. SANJIV KAPUR
|
August 1, 2014 |
COMMISSIONER OF INCOME TAX-III REVENUE BUILDINGS Vs. SKYLINE ADVERTISING PVT. LTD
|
February 28, 2014 |
COMMISSIONER OF INCOME-TAX Vs. H.M. CONSTRUCTIONS
|
January 20, 2014 |
COMMISSIONER OF INCOME-TAX Vs. JAYESH S MEHTA
|
July 25, 2014 |
COMMISSIONER OF INCOME-TAX Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
April 8, 2014 |
COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR INVESTMENTS AND FINANCE LTD
|
July 8, 2014 |
COMMISSIONER OF INCOME-TAX Vs. VENKATESHA EDUCATION SOCIETY
|
February 18, 2014 |
COMMISSIONER OF INCOME-TAX Vs. RELQ SOFTWARE PVT , LTD ,
|
July 25, 2014 |
COMMISSIONER OF INCOME-TAX Vs. CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT
|
January 29, 2014 |
COMMISSIONER OF INCOME-TAX Vs. DIVYA HOUSING PVT LTD
|
April 30, 2014 |
COMMISSIONER OF INCOME-TAX Vs. NAMDHARI SEEDS
|
April 30, 2014 |
COMMISSIONER OF INCOME-TAX Vs. KARNATAKA BANK LTD.
|
July 1, 2014 |
COMMISSIONER OF INCOME-TAX C R BUILDING, QUEENS ROAD Vs. PUISSANCE DE DPK
|
April 30, 2014 |
COMMISSIONER OF INCOME-TAX, C R BUILDING Vs. EVERSHINE INFOTECH PVT LTD
|
July 7, 2014 |
COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD
|
November 25, 2014 |
COMMISSIONER OF SERVICE TAX Vs. AIRTIME ENTERPRISES
|
August 21, 2014 |
COMMISSIONER OF SERVICE TAX Vs. VODAFONE ESSAR SOUTH LIMITED
|
October 30, 2014 |
COMMISSIONER OF SERVICE TAX Vs. INTERPLEX ELECTRONICS INDIA PRIVATE LIMITED
|
June 30, 2014 |
COMMISSIONER OF SERVICE TAX Vs. TEAM LEASE SERVICES PRIVATE LIMITED
|
April 2, 2014 |
COMMISSIONER OF SERVICE TAX Vs. PEOPLES CHOICE
|
March 7, 2014 |
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. RALLIES INDIA LTD.
|
January 9, 2014 |
COMMR. OF C. EX. AND SERVICE TAX Vs. BIOCON LTD.
|
June 19, 2014 |
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. SHREE RENUKA SUGARS LTD.
|
June 18, 2014 |
CORPORATION BANK Vs. MANJOG BUILDERS
|
March 12, 2014 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. Y.N. JAYASIMHA
|
March 1, 2014 |
CREATIVE MARKINGS AND CONTROLS (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
March 7, 2014 |
D ASHISH BIRAV Vs. STATE OF KARNATAKA
|
June 26, 2014 |
D BHAKTAVATSALA Vs. STATE OF KARNATAKA
|
October 17, 2014 |
D BHAKTAVATSALA Vs. STATE OF KARNATAKA
|
October 13, 2014 |
D DEVAJAMMANNI ALIAS KALPANA Vs. N JAGDEESH,
|
March 19, 2014 |
D KYADIGEPPA Vs. SANGOJI BASAPPA
|
March 13, 2014 |
D N RAVI Vs. STATE OF KARNATAKA
|
March 10, 2014 |
D NAGARATHNA D/O DODDAVEERAPPA Vs. SCOTTS GARMENTS PVT LTD
|
December 11, 2014 |
D NAGARATHNAMMA, Vs. GADILINGAPPA
|
July 25, 2014 |
D NARAYANA RAO Vs. STATE OF KARNATAKA
|
December 15, 2014 |
D P VITTAL RAO Vs. STATE
|
November 17, 2014 |
D POOJAPPA ALIAS POOJAPPA, Vs. ICICI LOMBARD MOTOR INSU CO , LTD
|
July 24, 2014 |
D R HUTCHAPPA, Vs. B NAGAPPA,
|
April 29, 2014 |
D RAJU Vs. K B NAGARATHNAMMA
|
December 2, 2014 |
D SUMA Vs. YASHODAMMA
|
March 14, 2014 |
D. ABDULLAH SAB Vs. SYED ABDUL JABBAR
|
June 30, 2014 |
D. ANAPPA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 2, 2014 |
D. JAGADESHA Vs. A.L. RAMACHANDRA
|
October 14, 2014 |
D. KRISHNE GOWDA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
D. MANJUNATH Vs. S.H.O.
|
October 15, 2014 |
D. SHIVU Vs. HIGH COURT OF KARNATAKA
|
January 8, 2014 |
D. SOMASHEKHAR Vs. STATE
|
November 14, 2014 |
D. SUMITHRA Vs. S.T. CHANDREGOWDA
|
July 4, 2014 |
D. VILAS DOMBAR Vs. THE STATE OF KARNATAKA
|
November 12, 2014 |
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES E WING
|
November 7, 2014 |
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES
|
November 6, 2014 |
D.C. CHANDRASHEKARIAH Vs. DIVISIONAL CONTROLLER, KSRTC
|
January 9, 2014 |
D.G. VASUDEV Vs. GOVERNMENT OF KARNATAKA & OTHERS
|
January 8, 2014 |
D.G. VASUDEV Vs. EXECUTIVE ENGINEER AND THE ASSISTANT EXECUTIVE ENGINEER
|
January 8, 2014 |
D.J. BHADRA Vs. S. SRINIVASA
|
November 11, 2014 |
D.K. DEVENDRA Vs. VENKATESH H.
|
April 4, 2014 |
D.K. SARASWATHAMMA Vs. STATE OF KARNATAKA
|
August 22, 2014 |
D.R. PREMALEELA Vs. D.R. HANUMANTHA RAJU
|
November 12, 2014 |
D.R. RAJARAM Vs. LAKSHMINARAYANA
|
December 3, 2014 |
D.VENKATESH Vs. M.N.RAMMOHAN
|
February 12, 2014 |
DADAPEER Vs. STATE OF KARNATAKA
|
January 24, 2014 |
DAGADU S/O JANU KAMBLE Vs. ANAND S/O TUKARAM MATHAPATI
|
April 11, 2014 |
DALEGOWDA Vs. P.S. SHIVANNA
|
February 12, 2014 |
DALJEET KAUR Vs. AMARJEET SINGH RANDHAWA
|
September 5, 2014 |
DAPHIRA WALLANG Vs. INSPECTOR OF CUSTOMS HPU
|
September 26, 2014 |
DATTATRAYA S. KHARBHASAGA Vs. SEETABAI
|
August 20, 2014 |
DATTATRAYA S/O VISHWAS NAIK Vs. KAVITA W/O RAVINDRA PHADKE; PRECISION TOOLING SYSTEM LTD
|
November 21, 2014 |
DAULATH Vs. STATE OF KARNATAKA
|
March 11, 2014 |
DAWALSAB AND ORS. Vs. ANILKUMAR TEKRIWAL AND ORS.
|
October 15, 2014 |
DAYANAND MASUR Vs. THE PRINCIPAL SECRETARY
|
June 18, 2014 |
DAYANAND Y.S. Vs. MANJULA M.
|
August 27, 2014 |
DAYANANDA Vs. SABASTIN DAYAS
|
December 15, 2014 |
DECCAN CONVERYORS (P.) LTD. Vs. REGISTRAR OF COMPANIES
|
July 17, 2014 |
DECCAN MINING SYNDICATE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 30, 2014 |
DEEPA Vs. KIRAN
|
June 4, 2014 |
DEEPA HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. VAIKUNTEGOWDA AND ORS.
|
November 26, 2014 |
DEEPAK ANAND Vs. STATE OF KARNATAKA
|
April 28, 2014 |
DEEPAK HANAMANT JANGALE Vs. PARASHARAM RAMU PATIL
|
October 14, 2014 |
DEEPAK KUMAR M.M. Vs. POORNIMA S.
|
October 28, 2014 |
DEEPIKA BHAT S. Vs. UNION OF INDIA
|
January 23, 2014 |
DEEPTHI PATEL Vs. BANGALORE DEVELOPMENT AUTHORITY
|
January 2, 2014 |
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED Vs. NIL
|
September 4, 2014 |
DENNIS CUNHA Vs. MAHANANDA
|
September 10, 2014 |
DEPUTY CONSERVATOR OF FOREST Vs. RANGE FOREST OFFICER, DHUNDASI, SHIGGAON TALUKA
|
April 4, 2014 |
DEPUTY CONSERVATOR OF FORESTS Vs. B.P. MARUTHI
|
February 25, 2014 |
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTRY DIVISION AND RANGE FOREST OFFICER Vs. MALLESHA
|
January 3, 2014 |
DEPUTY MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. THANGAVVA BHIMAPPA CHIKKANAVAR
|
August 19, 2014 |
DERRICK DSA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
November 12, 2014 |
DESHADAPETE VEERASHYVA SANGHA Vs. B.S. CHANDRASHEKAR
|
April 3, 2014 |
DEVADAS Vs. STATE OF KARNATAKA
|
February 6, 2014 |
DEVAMMA Vs. SHARADAMMA
|
March 26, 2014 |
DEVAMMA Vs. KARNATAKA HOUSING BOARD
|
February 3, 2014 |
DEVAMMA Vs. E.R. SUJATHA
|
August 22, 2014 |
DEVAMMA Vs. SHANTHAIAH
|
November 28, 2014 |
DEVARAJ Vs. MAYANNA
|
September 22, 2014 |
DEVARAJA REDDY Vs. STATE OF KARNATAKA
|
March 10, 2014 |
DEVARAJU Vs. STATE OF KARNATAKA
|
February 25, 2014 |
DEVATHA EXPORTS Vs. DY. DIR., ENFORCEMENT DIRECTORATE
|
April 23, 2014 |
DEVI DEVARAJ Vs. CHIKKAMUNIYAPPA
|
September 26, 2014 |
DEVOJI RAO Vs. TUMKUR CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.
|
April 7, 2014 |
DHAGE Y LAKSHMAN Vs. NAGARATHNA BAI
|
February 5, 2014 |
DHANRAJ Vs. NAGNATH
|
December 9, 2014 |
DHANRAJ Vs. STATE OF KARNATAKA
|
August 1, 2014 |
DHANRAJ Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF MUZARAI, VIDHANA VEEDHI, BANGALORE
|
November 28, 2014 |
DHANSING Vs. STATE
|
February 12, 2014 |
DHANVANTHRI CO-OP. HOSPITAL AND MEDICAL RESEARCH CENTRE Vs. SENIOR LABOUR INSPECTOR, MYSORE
|
April 15, 2014 |
DHANYA B.C. Vs. SATISH
|
February 3, 2014 |
DHARMANNA ALIAS BABU Vs. BEERAPPA
|
January 28, 2014 |
DHARMARATHNAKARA RAI BAHADDUR ARCOT NARAINSWAMY MUDALIAR EDUCATIONAL CHARITIES Vs. KARNATAKA INFORMATION COMMISSION
|
September 23, 2014 |
DHARMU SOMU GOUDA Vs. SHEELAVATI
|
December 4, 2014 |
DHATTATRI Vs. MEENAKSHAMMA W/O BASAVARAJ
|
December 2, 2014 |
DHIRENDRA ISHWARLAL S/O ISWARLAL AND ORS Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS
|
February 12, 2014 |
DHL EXPRESS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
March 20, 2014 |
DHRUVA KUMAR Vs. OFFICE OF THE JOINT COMMISSIONER
|
March 20, 2014 |
DHRUVDESH METASTEEL PVT. LTD. Vs. UNION OF INDIA
|
April 7, 2014 |
DHURU A. WADHWA Vs. TOYOTA KIRLOSKAR MOTORS LTD.
|
December 1, 2014 |
DIGANTHA MUDRANA PVT. LTD. Vs. RADHAKRISHNA K.
|
September 17, 2014 |
DILERKHAN Vs. STATE OF KARNATAKA
|
February 25, 2014 |
DILLEPPA Vs. STATE OF KARNATAKA
|
April 4, 2014 |
DILRAJ E. Vs. THE REGISTRAR
|
November 7, 2014 |
DINAKAR Vs. BASAWARAJ
|
December 8, 2014 |
DINESH Vs. STATE
|
May 22, 2014 |
DINESH ALIAS DINI Vs. STATE
|
January 20, 2014 |
DINESH ALIAS DINNI Vs. STATE OF KARNATAKA
|
June 11, 2014 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SUN MICROSYSTEMS INDIA P. LTD.
|
June 2, 2014 |
DIVISIONAL CONTROLLER Vs. M.C. GANGAPPA
|
April 23, 2014 |
DIVISIONAL CONTROLLER Vs. G.N. GUTTEDAR
|
September 1, 2014 |
DIVISIONAL CONTROLLER Vs. S. VIJAYAKUMAR
|
June 3, 2014 |
DIVISIONAL CONTROLLER Vs. K P VENKATESH
|
August 18, 2014 |
DIVISIONAL CONTROLLER Vs. FAJAL AHAMAD
|
January 16, 2014 |
DIVISIONAL CONTROLLER Vs. KALLAPPA @ KALMESH
|
April 2, 2014 |
DIVISIONAL CONTROLLER KSRTC DEPOT Vs. K JYOTHI
|
April 16, 2014 |
DIVISIONAL CONTROLLER KSRTC, DAVANAGERE DIVISION Vs. B S MALLAD, MAJOR
|
June 2, 2014 |
DIVISIONAL CONTROLLER KSRTC, MYSORE RURAL DIVISION Vs. S. ANAND
|
January 21, 2014 |
DIVISIONAL CONTROLLER NEKRTC Vs. KODLAPPA
|
January 27, 2014 |
DIVISIONAL CONTROLLER, HUBLI Vs. NELHAL SHARNAPPA
|
October 14, 2014 |
DIVISIONAL CONTROLLER, KSRTC Vs. KIRAN
|
June 10, 2014 |
DIVISIONAL CONTROLLER, KSRTC Vs. SHILPASHREE S,
|
June 10, 2014 |
DIVISIONAL CONTROLLER, KSRTC Vs. BHAGAVAN
|
June 10, 2014 |
DIVISIONAL CONTROLLER, KSRTC,BELLARY Vs. SOMANATH S/O YAMANOORAPPA
|
December 4, 2014 |
DIVISIONAL CONTROLLER, NEKRTC Vs. HEMARADDI
|
February 6, 2014 |
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION Vs. SADASHIVA
|
June 18, 2014 |
DIVISIONAL MANAGER Vs. FAKKIRAPPA
|
March 20, 2014 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY Vs. NAGAMMA W/O LATE KARIYAPPA; NANJUNDASWAMY; GAYATHRAMMA
|
November 14, 2014 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. PARAPPA
|
June 5, 2014 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. TIMMANAGOUDA
|
March 21, 2014 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED, HUBLI Vs. DASTGIR SAB
|
March 27, 2014 |
DIVISIONAL MANAGER, N.W.K.R.T.C. Vs. YALLAWWA AND ORS.
|
November 28, 2014 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. DANANJAY,
|
July 17, 2014 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. B M CHAYAMANI
|
April 30, 2014 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BASAPPA AND ORS.
|
November 27, 2014 |
DIVISIONAL MANAGER, NWKRTC Vs. JAGADEESH KUMAR,
|
March 18, 2014 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. SHAFFIULLA
|
August 11, 2014 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. YASHODAMMA
|
July 4, 2014 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. KEMPAIAH
|
August 19, 2014 |
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SITARAM
|
January 6, 2014 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHASHIKALA ALIAS AKKAMAHADEVI
|
June 5, 2014 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. M R MALLESH,
|
February 10, 2014 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. PAVITHRA,
|
February 17, 2014 |
DIVYA JYOTHI INDUSTRIAL TRAINING CENTER REPRESENTED BY ITS PRINCIPAL Vs. DIRECTOR, THE JOINT DIRECTOR AND STATE OF KARNATAKA
|
February 21, 2014 |
DIWAKAR Vs. DEPUTY COMMISSIONER
|
February 14, 2014 |
DNYANESHWAR Vs. PARTAPSINGH
|
June 4, 2014 |
DODDAAMALLAPPA, Vs. HUCHAPPA,
|
April 10, 2014 |
DODDAIAH Vs. HONNAPPA
|
September 12, 2014 |
DODDAIAH Vs. N. NARASIMHA MURTHY
|
April 24, 2014 |
DODDAIAH Vs. THE STATE OF KARNATAKA
|
December 3, 2014 |
DODDANAYAKA Vs. STATE OF KARNATAKA
|
April 9, 2014 |
DODDAPAPAIAH, Vs. H S RAJANNA
|
July 16, 2014 |
DODDAWA @ LALITA Vs. CHANDRASHEKHAR KADAPPA NAGANURI
|
March 4, 2014 |
DODDEGOWDA Vs. CHANDRAPPA,
|
February 19, 2014 |
DODDEGOWDA Vs. CHIKKANNACHARI
|
July 11, 2014 |
DODDEGOWDA SINCE DECEASED BY LRS Vs. DEPUTY COMMISSIONER SHIMOGA
|
September 22, 2014 |
DODDESHA Vs. STATE OF KARNATAKA
|
February 12, 2014 |
DODDESHI Vs. STATE OF KARNATAKA
|
February 14, 2014 |
DOLPHIN RECREATION Vs. STATE OF KARNATAKA
|
April 2, 2014 |
DONEPUDI RAJA RAO Vs. POTLURI PURNAN AND RAO
|
April 15, 2014 |
DORAISWAMY Vs. STATE OF KARNATAKA
|
March 3, 2014 |
DORESWAMY Vs. STATE OF KARNATAKA
|
March 20, 2014 |
DORESWAMY Vs. SARVODAYA EDUCATION SOCIETY
|
March 7, 2014 |
DREAM LOGISTICS COMPANY (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 14, 2014 |
DUNDAPPA Vs. AYYAPPA
|
September 11, 2014 |
DURGAPPA Vs. A.K. MALLAPPA
|
September 4, 2014 |
DURGEPPA ALIAS ARUN Vs. STATE OF KARNATAKA
|
June 9, 2014 |
DUSHYANT NAAGAR Vs. THE COMMISSIONER OF INCOME TAX (TDS)
|
June 6, 2014 |
DWARAKA SOCIAL ASSOCIATION Vs. COMMISSIONER OF POLICE
|
July 1, 2014 |
DY. DIT Vs. VODAFONE SOUTH LTD.
|
April 10, 2014 |
DYAMAPPA BUTTAPPA MUSTIGERI Vs. SHIDDAVVA
|
June 5, 2014 |
DYAPANCHAR Vs. STATE
|
August 20, 2014 |
DYAVAMMA Vs. Y.R. SWAMY
|
September 22, 2014 |
DYAVE GOWDA Vs. CHANDRE GOWDA
|
January 6, 2014 |
DYAVEGOWDA Vs. STATE OF KARNATAKA
|
March 27, 2014 |
E. RAGHUNATHAN Vs. R. SARALA
|
September 1, 2014 |
E. SHIVAPRAKASH Vs. ANASUYA
|
August 22, 2014 |
EARACHIKKAPPA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
EARAMMA MOGERTHI Vs. KUPPA MOGAVEERA
|
October 27, 2014 |
EAST WEST COLLEGE OF PHARMACY, REP. BY ITS PRINCIPAL SRI. K.A. SRIDHAR Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
|
May 8, 2014 |
EDWIN SUDHAKAR Vs. ASHA LATHA
|
January 27, 2014 |
EJAJ PASHA ALIAS SYED MUNAWAR Vs. BABU
|
February 4, 2014 |
ELCOME TECHNOLOGIES PVT LTD Vs. GOVERNMENT OF KARNATAKA
|
April 21, 2014 |
ELIOT JOHNSON Vs. GERTRUDE PINTO
|
June 5, 2014 |
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED Vs. M. FUAAD MUSVEE
|
August 12, 2014 |
ELIZE MASCAREHNAS Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
|
January 2, 2014 |
ENGINEERING PVT. LTD. Vs. M/S. LLOYDS FINANCE LTD.
|
January 28, 2014 |
ERAIAH ALIAS ERA BHOVI Vs. KEMPAIAH
|
March 12, 2014 |
ERAMMA Vs. DEPUTY COMMISSIONER D.C. OFFICE
|
February 3, 2014 |
ERAPPA Vs. STATE OF KARNATAKA
|
April 1, 2014 |
ERASHETTY, Vs. STATE OF KARNATAKA
|
July 22, 2014 |
ESHAPPA Vs. STATE OF KARNATAKA
|
September 4, 2014 |
ESHWARACHARI, Vs. GENERAL MANAGER, BMTC , SHANTHINAGAR
|
July 9, 2014 |
ESHWARAPPA Vs. LAXVEN CHITS PVT LTD
|
March 25, 2014 |
ESHWARAPPA Vs. PARWATAWWA
|
June 9, 2014 |
ESHWARAPPA Vs. THE CHIEF OFFICER
|
November 18, 2014 |
ESHWARAPPA, Vs. RATHNAMMA,
|
August 13, 2014 |
ESSAE TERAOKA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
|
February 4, 2014 |
EUPHRASIA J Vs. IFFCO TOKIO GEN INS CO LTD
|
August 12, 2014 |
EX-SERVICEMEN & ECONOMICALLY WEAKER SECTION SOCIETY Vs. THE DEPUTY CONSERVATOR OF FORESTS
|
June 13, 2014 |
EXECUTIVE ENGINEER Vs. GUTTALA RAMKRISHNA
|
January 23, 2014 |
EXECUTIVE ENGINEER Vs. S.N. JAYARAM
|
March 1, 2014 |
EXECUTIVE ENGINEER Vs. PRAMOD
|
June 13, 2014 |
EXECUTIVE ENGINEER K N N L UPPER TUNGA PROJECT SHIMOGA Vs. S R CHANDRAPPA
|
April 25, 2014 |
EXECUTIVE OFFICER, GAVIGANGADHARESHWARSWAMY TEMPLE Vs. D R HANUMANTH RAJU
|
February 26, 2014 |
FAKEERAPPA HUGAR Vs. STATE OF KARNATAKA
|
December 8, 2014 |
FAKIRAPPA GALAPPA ANAWAL Vs. STATE OF KARNATAKA
|
February 17, 2014 |
FAKIRAVVA Vs. SHIVABASAYYA SIDDALINGAYYA ODUSUMATH
|
August 12, 2014 |
FAKIRAVVA DURGAVVA MADAR Vs. PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
|
July 15, 2014 |
FAKKIRAWWA Vs. ASHOK
|
July 18, 2014 |
FAROOQ @ FAROOQ AHMED Vs. STATE OF KARNATAKA
|
May 29, 2014 |
FAROOQ @ RIYAZ AHMED HOSPETE @ RIYAZ AHMED TARKARI Vs. STATE OF KARNATAKA
|
January 27, 2014 |
FATHIMA BI, Vs. NAJEEBULLA KHAN,
|
January 2, 2014 |
FAYAZ KHAN Vs. STATE OF KARNATAKA
|
May 29, 2014 |
FEDERATION OF FARM UNIVERSITIES Vs. STATE OF KARNATAKA
|
December 19, 2014 |
FEDERATION OF KARNATAKA Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
March 27, 2014 |
FELIX PINTO Vs. STATE OF KARNATAKA; LAND TRIBUNAL; ROMAN DSOUZA; MANUAL DSOUZA; MARY LUIS; CYRIL DSOUZA; JAKOB DSOUZA; LEO DSOUZA; PHILOMINA
|
November 26, 2014 |
FELIX SALDANHA Vs. STATE OF KARNATAKA
|
April 11, 2014 |
FISHERIES CO-OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES PODIUM BLOCK
|
June 16, 2014 |
FLORIN ALPHONS RODRIGUS Vs. THE KARNATAKA STATE LAW NIVERSITY
|
November 24, 2014 |
FORTIS HOSPITAL LTD. Vs. THE PRINCIPAL SECRETARY AND APPELLATE AUTHORITY
|
November 25, 2014 |
FORTIUS INFRADEVELOPERS LLP Vs. NARASAMMA
|
November 3, 2014 |
FORTUNA PROJECTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
June 24, 2014 |
FOSROC CHEMICALS (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
November 5, 2014 |
FOUZIA SALMA KHANUM Vs. FATHIMA BEGUM
|
January 2, 2014 |
FRANCIS Vs. STATE
|
April 24, 2014 |
FRANCIS J. LOPEZ Vs. PRIMA VIOLET FERNANDES
|
October 17, 2014 |
FRANK XAVIER Vs. DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD
|
February 5, 2014 |
FRIENDS RECREATION CLUB Vs. STATE OF KARNATAKA
|
March 10, 2014 |
FURTADO FOOD PRODUCTS Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION)
|
June 11, 2014 |
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. HEMANTH KUMAR MAHATO
|
September 5, 2014 |
G A FERRIS Vs. SVETLANA ALEXANDROVNA DOBROCHASOVA FERRIS
|
February 25, 2014 |
G BHAGEERATHAMMA Vs. A V SWARNAMBHA
|
January 21, 2014 |
G D NANJEGOWDA @ VASU Vs. STATE OF KARNATAKA
|
November 3, 2014 |
G H MANJUNATHA Vs. STATE OF KARNATAKA
|
December 4, 2014 |
G K SHASHI Vs. N S SHANMUGARAMAN
|
April 10, 2014 |
G LEELAVATHI Vs. M S KRISHNA IYENGAR
|
July 24, 2014 |
G M NARASIMHARAJU Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
|
March 20, 2014 |
G MOHANAKRISHNAN Vs. STATE OF KARNATAKA
|
April 23, 2014 |
G MUNI REDDY Vs. BIDARAHALLI RAMAIAH REDDY
|
August 13, 2014 |
G NAGARATHNA MANIAM Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO , LTD
|
April 8, 2014 |
G NANJAPPA S/O LATE GIRIGOWDA Vs. STATE OF KARNATAKA; CHIEF MINISTER OF KARNATAKA VIDHANA SOUDHA
|
March 18, 2014 |
G R BALARAJ Vs. RAJAMMA
|
August 12, 2014 |
G RAVINDRA, Vs. M THIMMA REDDY,
|
March 27, 2014 |
G S SHARADA Vs. G N GOPALAKRISHNA
|
April 28, 2014 |
G SHANTHKUMAR S/O GURUMURTHY Vs. STATE OF KARNATAKA
|
July 8, 2014 |
G SRINIVASA MURTHY Vs. N ASHA
|
February 21, 2014 |
G T DHARMAIAH GOWDA Vs. E V RATHNAKARA
|
February 4, 2014 |
G VANITHA, Vs. DIVISIONAL CONTROLLER, KSRTC
|
June 10, 2014 |
G VASANTHACHAR Vs. STATE OF KARNATAKA
|
March 4, 2014 |
G VENKATESH Vs. RUKMINI
|
June 13, 2014 |
G. BALAKRISHNA SHASHTRY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 3, 2014 |
G. CHANDRAKANT Vs. BRUHATH BANGALORE MAHANAGARA PALIKA CORPORATION OFFICES
|
March 1, 2014 |
G. DYAVANNA, SMT. SHANKRAMMA AND GONAL HONNURAPPA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
G. KAMALA Vs. UDAY G. SHETTY
|
February 28, 2014 |
G. KANTHARAJU Vs. THE STATE OF KARNATAKA
|
December 12, 2014 |
G. MANJUNATH Vs. THE SECRETARY
|
August 2, 2014 |
G. MANOHAR LAL Vs. UNION OF INDIA
|
February 21, 2014 |
G. NARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
March 26, 2014 |
G. PARASURAMAN AND SMT. R. HAMSAVENI Vs. STATE BY THE BYAPPANAHALLI POLICE STATION
|
March 11, 2014 |
G. PRAVEEN KUMAR Vs. V.R.L. LOGISTICS LTD.
|
July 8, 2014 |
G. RAMAKRISHNAN Vs. THE GENERAL MANAGER
|
December 19, 2014 |
G. RANGANATH Vs. MANJULA
|
March 14, 2014 |
G. RAVI Vs. SHIVANAND REVAPPA REBBANAVAR
|
March 17, 2014 |
G. SATISH Vs. NARASAMMA
|
December 16, 2014 |
G. SHAMBHAVI RAO Vs. G. JAYALAXMI RAO
|
August 23, 2014 |
G. SHAMBHAVI RAO Vs. G. JAYALAXMI RAO
|
August 7, 2014 |
G. SHIRISHA Vs. RAJAIAH GUJJULA
|
November 13, 2014 |
G. SRINIVAS Vs. STATE OF KARNATAKA
|
December 9, 2014 |
G. SUBRAHMANYA Vs. LAKSHMAMMA
|
February 26, 2014 |
G. SUHAIL Vs. H. NATARAJA
|
December 15, 2014 |
G. THIMMAPPA Vs. THE DIRECTOR OF MINES AND GEOLOGY AND ORS.
|
December 10, 2014 |
G. VENKATARAVANAPPA Vs. THE GOVERNMENT OF KARNATAKA
|
November 20, 2014 |
G.B. SIDDESH Vs. GOWRAMMA
|
April 7, 2014 |
G.B. VIJAYKUMAR Vs. K.R. NAGARAJA
|
March 20, 2014 |
G.D. JAYARAMA Vs. THE STATE BY BANGALORE METROPOLITAN TASK FORCE POLICE STATION
|
September 12, 2014 |
G.D. THIPPESWAMY Vs. STATE
|
July 3, 2014 |
G.D.R. KRISHNA Vs. HEAD OF PURCHASE AND STORES GOVERNMENT OF INDIA
|
September 3, 2014 |
G.H. RAJU Vs. STATE OF KARNATAKA
|
September 25, 2014 |
G.K. AVALAPPA @ G.K. RAJANNA Vs. GOVERNMENT OF KARNATAKA
|
April 2, 2014 |
G.M. DIVATE Vs. THE REGIONAL TRANSPORT OFFICER TAXATION AUTHORITY
|
December 19, 2014 |
G.M. MUJEEB QURESHI Vs. AMEENA BEE
|
June 19, 2014 |
G.M. PALAKSHAPPA Vs. G.M. HALAPPA AND ORS.
|
December 19, 2014 |
G.N. HANUMANTHAIAH Vs. PATEL NARASEGOWDA
|
October 30, 2014 |
G.N. MANJUNATH Vs. STATE BY WOMEN POLICE STATION
|
February 26, 2014 |
G.P. DEVARAJA Vs. STATE OF KARNATAKA
|
October 14, 2014 |
G.P. NARASHIMAHAIAH Vs. S.B. SHIVAJI RAO SINDHYA
|
October 10, 2014 |
G.R. BYRESH Vs. DEPUTY COMMISSIONER
|
November 11, 2014 |
G.R. HANUMANTHAPPA Vs. RAJKUMAR KHATRI
|
February 26, 2014 |
G.R. RANGANATH Vs. STATE OF KARNATAKA
|
April 7, 2014 |
G.R. RUDRAIAH Vs. SIDDALINGAMM
|
September 4, 2014 |
G.S. GIRISHA Vs. PADAMBIL CHINNAPPA
|
October 27, 2014 |
G.S. MANJUNATH Vs. G.S. NARAYANA
|
April 7, 2014 |
G.U. GURUSWAMY Vs. STATE OF KARNATAKA
|
April 7, 2014 |
GAFFARULLA SHARIF Vs. STATE OF KARNATAKA
|
November 12, 2014 |
GAJALAKSHMI Vs. N. NAGARAJA REDDY
|
September 2, 2014 |
GAJANANA SHIVARAMA BHATTA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 2, 2014 |
GAJJI VEERESH Vs. THE SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
|
December 19, 2014 |
GANAPAMMA Vs. KAMALA
|
January 2, 2014 |
GANAPATI Vs. KRISHNA
|
March 11, 2014 |
GANAPATI VENKATRAMAN BHAT Vs. SHAMBU VENKATRAMAN BHAT
|
March 11, 2014 |
GANESH Vs. KRISHNAPPA AND ORS.
|
July 3, 2014 |
GANESH B. Vs. KUVEMPU UNIVERSITY
|
December 11, 2014 |
GANESH KUMAR Vs. HARISHCHANDRA
|
March 21, 2014 |
GANESH SHETTY Vs. YATHISH POONJA
|
March 5, 2014 |
GANGADHAR Vs. A.R. VILLIYAPPAN
|
September 25, 2014 |
GANGADHAR Vs. STATE
|
February 13, 2014 |
GANGADHAR SHETTY Vs. ANNAPPA SHETTY
|
April 2, 2014 |
GANGADHARA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
GANGADHARASWAMY, Vs. P KUMAR,
|
February 18, 2014 |
GANGAIAH Vs. K.B. PRAMEELA
|
October 30, 2014 |
GANGAIAH ALIAS POOJARI GANGAIAH Vs. STATE OF KARNATAKA
|
July 15, 2014 |
GANGAMBIKA Vs. STATE OF KARNATAKA
|
January 3, 2014 |
GANGAMBIKE Vs. THE ASSISTANT COMMISSIONER
|
March 25, 2014 |
GANGAMMA Vs. K. RUKAMAYA
|
October 15, 2014 |
GANGAPPA AND ORS. Vs. BASAPPA AND SHIVAPPA
|
March 11, 2014 |
GANGAPPA, Vs. IBRAHIM,
|
April 5, 2014 |
GANGARAM BABURAO LOKURKAR Vs. GOUSE MOHIDDIN ABDUL MUNAF ADVANI
|
March 17, 2014 |
GANGAVANI Vs. STATE OF KARNATAKA
|
March 11, 2014 |
GARDEN CITY FASHIONS Vs. UNION OF INDIA
|
February 25, 2014 |
GARDEN CITY SNOOKER ASSOCIATION Vs. STATE OF KARNATAKA
|
January 10, 2014 |
GAVI RANGASWAMY Vs. N.R. BHADRACHALAM
|
August 26, 2014 |
GAYATHRI DEVI COLLEGE OF NURSING Vs. THE REGISTRAR
|
September 1, 2014 |
GAYATHRI K.R. Vs. CANARA BANK
|
April 28, 2014 |
GAZALA ENGINEERING PVT LTD Vs. TYCO FIRE AND SECURITY INDIA PVT LTD
|
October 16, 2014 |
GE BE P. LT.D Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 2014 |
GEETA Vs. CHANNAPPA
|
June 5, 2014 |
GEETA S. KALAL Vs. SURENDRA K.
|
June 6, 2014 |
GEETANJALI EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 24, 2014 |
GEETHA Vs. STATE OF KARNATAKA
|
July 23, 2014 |
GEETHA G. Vs. THE DIRECTOR
|
August 4, 2014 |
GEMALTO TERMINALS INDIA PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 10, 2014 |
GEMINI DISTILLERY (PVT.) LTD. Vs. STATE OF KARNATAKA
|
December 18, 2014 |
GEMINI DYEING & PRINTING MILLS LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 17, 2014 |
GENERAL MANAGER, KSRTC., HUBII DIVISION Vs. SHAKUNTHALA DEVI
|
January 10, 2014 |
GENERAL MANAGER, SOUTH WESTERN RAILWAY; DEPUTY CHIEF PERSONNEL OFFICER; DEPUTY CHIEF ENGINEER Vs. BALAJI NAIK
|
November 25, 2014 |
GEODIS OVERSEAS PVT LTD Vs. FALCON TYRES LIMITED
|
March 28, 2014 |
GEORGE JOSEPH Vs. KEMTRODE PRIVATE LIMITED
|
March 28, 2014 |
GEORGE JOSEPH Vs. HMT (INTERNATIONAL) LIMITED
|
October 28, 2014 |
GHODAWAT INDUSTRIES INDIA OVT LTD Vs. ADDITIONAL CHIEF SECRETARY AND PRINCIPAL
|
June 18, 2014 |
GHOUSE KHAN BUDANKHAN TINWALE Vs. UNION OF INDIA
|
November 17, 2014 |
GHULAM MOHAMED Vs. S M ANWAR
|
March 18, 2014 |
GIDDALURU HARI CHANDRA PRASAD Vs. CHIEF EXECUTIVE OFFICER
|
July 3, 2014 |
GIRIJA Vs. ADICHUNCHANAGIRI MEDICAL SCIENCE
|
February 12, 2014 |
GIRIJA C BHOGI Vs. ANNAPOORNAMMA
|
July 25, 2014 |
GIRIJADEVI Vs. ADIVEPPA VIRABHADRAPPA VEERASHETTAR ALIAS ANGADI
|
February 4, 2014 |
GIRIJADEVI W/O VEERAPPA KORI AND ORS Vs. ADIVEPPA VIRABHADRAPPA VEERASHETTAR @ ANGADI AND ORS
|
February 4, 2014 |
GIRIJAMMA Vs. M K TRAVELS
|
June 12, 2014 |
GIRISH Vs. STATE OF KARNATAKA
|
April 16, 2014 |
GIRISH KULKARNI Vs. UNION OF INDIA
|
March 25, 2014 |
GIRISHA Vs. STATE BY VIJAYANAGAR POLICE STATION
|
March 21, 2014 |
GIRIYAPPA GOWDA Vs. GRAMA PANCHAYATH, KABAKA
|
December 3, 2014 |
GIRUSA Vs. JAYARAMA
|
March 13, 2014 |
GLOBAL COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH
|
September 8, 2014 |
GLOBAL E-BUSINESS OPERATIONS (P.) LTD. Vs. STATE OF KARNATAKA
|
April 28, 2014 |
GODHA REALTORS (INDIA) PRIVATE LIMITED Vs. GANGAVATHI SUGAR MILLS LIMITED (IN LIQUIDATION) AND ORS.
|
February 28, 2014 |
GOKULDAS BHANDARKAR Vs. STATE OF KARNATAKA
|
March 1, 2014 |
GOLD ENTERPRISES AND PROPERTY DEVELOPERS Vs. P. SATISH PAI
|
August 26, 2014 |
GONCHIGARI NARAYANA Vs. JAGADEESH S
|
April 24, 2014 |
GOOJABAI, Vs. ARJUNMAN ARA ALIAS ARJUN ARA,
|
July 25, 2014 |
GOPABAI Vs. GUNDU
|
September 12, 2014 |
GOPAL Vs. SHAPHIULLA V DANDIN
|
March 27, 2014 |
GOPAL PRASAD Vs. JAGANNATH PRASAD
|
August 19, 2014 |
GOPAL REDDY SHEELUM Vs. STATE OF KARNATAKA
|
July 16, 2014 |
GOPALA Vs. STATE
|
November 27, 2014 |
GOPALAIAH Vs. NATIONAL INSURANCE CO. LTD.
|
January 7, 2014 |
GOPALKRISHNA Vs. SHARAD KUMAR
|
March 19, 2014 |
GOPI Vs. STATE
|
April 7, 2014 |
GOPI ALIAS GOPINATH Vs. STATE OF KARNATAKA
|
January 18, 2014 |
GOPI, GOPI, NAGA @ NAGARAJ AND SMT. LAKSHMAMMA Vs. THE STATE OF KARNATAKA BY BHADRAVATHI RURAL POLICE
|
January 8, 2014 |
GOPIREDDY HANAMAPPA SANGAVANAVAR Vs. STATE OF KARNATAKA
|
February 17, 2014 |
GOUDRA KRISHNAPPA Vs. DEPUTY COMMISSIONER
|
June 5, 2014 |
GOUSEMOHIDDIN Vs. STATE OF KARNATAKA
|
June 4, 2014 |
GOUTHAM CHAND Vs. SIDDAIAH
|
November 10, 2014 |
GOVERNMENT OF KARNATAKA Vs. K. LAKSHMINARAYANA REDDY
|
August 27, 2014 |
GOVINDA Vs. C.M. HEMANTH
|
February 12, 2014 |
GOVINDA RAJU M. Vs. STATE OF KARNATAKA
|
February 11, 2014 |
GOVINDA SHETTY Vs. DURGAPPA
|
October 15, 2014 |
GOVINDA V Vs. MARIYAPPA
|
June 16, 2014 |
GOVINDACHARY Vs. TAX RECOVERY OFFICER AND ORS.
|
November 13, 2014 |
GOVINDAIAH Vs. STATE OF KARNATAKA
|
February 20, 2014 |
GOVINDAPPA Vs. ANJINAPPA
|
June 9, 2014 |
GOVINDARAJU Vs. PRATHIMA
|
September 9, 2014 |
GOVINDASWAMY Vs. STATE OF KARNATAKA
|
January 10, 2014 |
GOVINDRAO & ANOTHER Vs. THE STATE OF KARNATAKA & OTHERS
|
June 30, 2014 |
GOWRAMMA Vs. RUDRAPPA
|
April 4, 2014 |
GOWRAMMA Vs. STATE
|
October 27, 2014 |
GOWRI Vs. PRABHAKARA ADIGA
|
August 26, 2014 |
GRAM PANCHAYAT HEBBAL Vs. HASIMASAB MOHAMMADSAB MIRJT
|
March 3, 2014 |
GRAMOX PAPER AND BOARDS LIMITED Vs. THE LOCAL VAT OFFICER-200
|
July 15, 2014 |
GREEN AGRO PACK (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2014 |
GREEN CITY CONSTRUCTIONS Vs. G.K.B. OPTOLAB PVT. LTD.
|
October 29, 2014 |
GUDDAPPA AND NATARAJ Vs. STATE OF KARNATAKA
|
January 2, 2014 |
GUDWILL HOUSING LIMITED Vs. INCOME TAX OFFICER
|
March 24, 2014 |
GULAPPA Vs. STATE OF KARNATAKA
|
September 12, 2014 |
GULBARGA ELECTRICITY SUPPLY CO LTD Vs. FATHIMA BEE
|
March 24, 2014 |
GULBARGA ELECTRICITY SUPPLY COMPANY Vs. MARIYAMMA
|
June 2, 2014 |
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. VASAVADATTA CEMENT
|
August 20, 2014 |
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. UNION OF INDIA
|
June 30, 2014 |
GUNAPALA SHETTY Vs. STATE OF KARNATAKA
|
November 20, 2014 |
GUNASHEKAR Vs. STATE OF KARNATAKA
|
June 13, 2014 |
GUNDAMMA Vs. STATE OF KARNATAKA
|
September 19, 2014 |
GURAMMA Vs. BASANAGOUDA
|
June 3, 2014 |
GURU FINANCE CORPORATION Vs. MOHAMMED ARIFULLA
|
October 15, 2014 |
GURUDAS Vs. VIKAS URBAN CO-OPERATIVE BANK
|
January 20, 2014 |
GURUDATH Vs. STATE OF KARNATAKA
|
December 10, 2014 |
GURUDATH K. Vs. STATE OF KARNATAKA
|
November 20, 2014 |
GURUMALLAPPA Vs. ASSISTANT COMMISSIONER KOLLEGAL SUB DIVISION
|
August 27, 2014 |
GURUPADASWAMY Vs. M. PARTHA
|
October 14, 2014 |
GURUPRASAD ARADHYA Vs. ARAVIND REVANKAR
|
December 18, 2014 |
GURURAJ Vs. RAMALINGAPPA
|
March 19, 2014 |
GURURAJ Vs. STATE OF KARNATAKA
|
January 22, 2014 |
GURURAJ B. RAO Vs. THE INSPECTOR OF MOTOR VEHICLES, R.T.O. AND ORS.
|
December 12, 2014 |
GURURAJ JOSHI Vs. STATE OF KARNATAKA
|
July 31, 2014 |
GURURAJ SEETARAM PALLEGADDLE Vs. CHANABASAYYA KOTTRAYYA DURGADAMATH
|
December 8, 2014 |
GURUSHANKAR REDDY Vs. C. RAMAPPA
|
January 23, 2014 |
GURUSHANTAWWA W/O DEVIDRAPPA Vs. CHANBASAPPA S/O SHIVALINGAPPA FARUTABAD
|
December 8, 2014 |
GURUSWAMY Vs. REGISTRAR OF SOCIETIES
|
March 19, 2014 |
GURUVAMMA Vs. STATE OF KARNATAKA
|
April 24, 2014 |
GUTHEMMA KOM FAKIRA CHALVADI Vs. BHANGARYA BISTA NAIK DASAN
|
December 15, 2014 |
H & R JOHNSON Vs. VASANTHARAJU
|
January 21, 2014 |
H ANANDA Vs. STELLA ANNEXTETIA DSILVA
|
April 7, 2014 |
H B KRISHNA Vs. RANGE FOREST OFFICER
|
February 18, 2014 |
H B SIDDARAMAPPA Vs. B ESHWARAPPA
|
January 18, 2014 |
H B WALIKAR Vs. CHANCELLOR OF UNIVERSITIES IN KARNATAKA AND OTHERS
|
November 27, 2014 |
H C CHANDRASHEKAR ALIAS BILIYA Vs. STATE OF KARNATAKA
|
March 25, 2014 |
H D MALLIKARJUN GOUDA Vs. MOHSIN J KHAJI
|
April 25, 2014 |
H G GOVINDAPPA, Vs. H DAMODAR,
|
August 2, 2014 |
H G LOKESHAPPA Vs. STATE OF KARNATAKA
|
January 30, 2014 |
H K GOPALAKRISHNA Vs. STATE OF KARNATAKA
|
September 9, 2014 |
H L DEVARAJU Vs. STATE
|
March 14, 2014 |
H L M DINESHWAR Vs. B M RAMACHANDRA GOWDA
|
April 30, 2014 |
H L VIJAYKUMAR SON OF HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
February 25, 2014 |
H M HIMACHALAPATHI Vs. STATE OF KARNATAKA
|
March 21, 2014 |
H M JAYARAM BHAT Vs. ZAHIR AHAMED SHARIEF; RAVIKUMAR; UNITED INDIA INSURANCE CO LTD ; GEORGE WILLIAM
|
November 20, 2014 |
H N PREMAKUMAR Vs. R N SHETTY & CO PARTNERSHIP FIRM
|
September 10, 2014 |
H N SADASHIVA Vs. STATE OF KARNATAKA
|
March 28, 2014 |
H NAGARAJU Vs. RASHMI GEMS, STOCKS AND SHARES PVT LTD
|
February 20, 2014 |
H P CHOWDAIAH Vs. CHOWDAIAH ALIAS KARE CHOWDAIAH
|
April 29, 2014 |
H P MANI Vs. M H MOHAMMED SHARIF,
|
January 30, 2014 |
H R JAYADEVAPPA, Vs. STATE OF KARNATAKA
|
February 19, 2014 |
H R VISHWANATH Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
|
August 6, 2014 |
H RAGHAVENDRA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIETIS BANGALORE
|
April 5, 2014 |
H RAMAKRISHNAPPA, Vs. HANUMANTHAPPA,
|
March 25, 2014 |
H RAMASANJEEVAIAH Vs. GOVINDARAJU
|
December 17, 2014 |
H RAMESH, Vs. STATE OF KARNATAKA
|
July 28, 2014 |
H S BASAVARAJAPPA Vs. A B ASHA
|
April 25, 2014 |
H S NAGARAJU Vs. STATE OF KARNATAKA
|
January 22, 2014 |
H SADASHIVAGOUDA Vs. STATE OF KARNATAKA
|
July 23, 2014 |
H SRINIVASA Vs. STATE OF KARNATAKA
|
October 14, 2014 |
H T KALAIAH, Vs. STATE OF KARNATAKA
|
June 17, 2014 |
H V NAGENDRA Vs. M M SINDHU
|
April 5, 2014 |
H V RAVIPRASAD Vs. NANDA KISHORE
|
February 25, 2014 |
H. BASHA Vs. STATE
|
September 22, 2014 |
H. BYREGOWDA Vs. STATE OF KARNATAKA
|
February 13, 2014 |
H. CHANDRAPPA Vs. STATE OF KARNATAKA
|
April 28, 2014 |
H. CHANDRASHEKARA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
H. ERAIAH Vs. STATE OF KARNATAKA
|
January 3, 2014 |
H. GOVINDARAJU Vs. STATE OF KARNATAKA
|
September 5, 2014 |
H. HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
March 19, 2014 |
H. K. PRAVEENA Vs. STATE OF KARNATAKA
|
January 8, 2014 |
H. LALITHAMMA AND ORS. Vs. V. VENKATESHULU AND ORS.
|
August 19, 2014 |
H. MANJUNATHA Vs. STATE
|
April 24, 2014 |
H. MOHAN Vs. A. LATHA
|
February 17, 2014 |
H. MURTHY Vs. DEPUTY COMMISSIONER
|
September 5, 2014 |
H. NARAYANAPPA Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
July 16, 2014 |
H. PUTTAIAH Vs. THE TAHSILDAR, MAGADI TALUK AND ORS.
|
December 10, 2014 |
H. RAGHAVENDRA RAO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 5, 2014 |
H. RAGHAVENDRA RAO Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETIES
|
September 23, 2014 |
H. SHANKER SHETTY Vs. THE DISTRICT REGISTRAR OF SOCIETIES AND ORS.
|
July 3, 2014 |
H. SUSHEELA Vs. G. HANUMANTHAPPA
|
September 25, 2014 |
H. UDAYASHAM KAR Vs. STATE OF KARNATAKA
|
January 30, 2014 |
H. VASU Vs. STATE OF KARNATAKA
|
March 11, 2014 |
H. VENKATARAMANA Vs. STATE OF KARNATAKA
|
January 17, 2014 |
H.A. VENKATASWAMAPPA Vs. STATE OF KARNATAKA
|
February 28, 2014 |
H.C. JAYARAM Vs. KRISHNAPPA
|
August 18, 2014 |
H.C. JAYARATHNA Vs. GANGANARASAIAH
|
February 11, 2014 |
H.C. SATISH BABU Vs. STATE OF KARNATAKA
|
August 27, 2014 |
H.C. SHIVA KUMAR Vs. STATE OF KARNATAKA
|
January 16, 2014 |
H.G. NAGARAJ Vs. BANGALORE WATER SUPPLY & SEWERAGE BOARD
|
February 14, 2014 |
H.G. NAGENDRA Vs. RANGAPPA
|
March 12, 2014 |
H.G. RANGANAGOUD MINES Vs. STATE OF KARNATAKA
|
January 21, 2014 |
H.H. MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
|
August 22, 2014 |
H.K. GOPALAKRISHNA Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 22, 2014 |
H.K. GOPALKRISHNA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 9, 2014 |
H.K. RAMESH Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND DISTRICT REGISTRAR OF SOCIETIES
|
January 3, 2014 |
H.K. SUBRAMANYA Vs. M. SHEKAR SHETTY
|
June 13, 2014 |
H.M. ADARSH Vs. DIVISIONAL MANAGER K.S.R.T.C.
|
June 2, 2014 |
H.M. RAMU Vs. K. MUKUNDA
|
January 16, 2014 |
H.M. SHIVAPRAKASH Vs. SHARADAMMA
|
November 3, 2014 |
H.N. NAGAVENI Vs. ASSISTANT COMMISSIONER
|
January 31, 2014 |
H.P. KRISHNA Vs. STATE OF KARNATAKA
|
August 19, 2014 |
H.P. SURYANARAYANACHARI Vs. KARNATAKA LOKAYUKTA
|
October 17, 2014 |
H.R. HARISHA HALLI Vs. STATE OF KARNATAKA MINISTRY OF ENVIRONMENT AND FOREST
|
September 10, 2014 |
H.R. JAGADISH Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 30, 2014 |
H.R. VEERABHARAIAH Vs. STATE BANK OF HYDERABAD
|
July 21, 2014 |
H.RAGHAVENDRA Vs. RASHMI
|
January 16, 2014 |
H.S. ASHWINI Vs. PRE-UNIVERSITY EDUCATION
|
May 20, 2014 |
H.S. DEVENDRA Vs. ICICI LOMBARD GENERAL AND DR. MANJUNATH. K.P.
|
January 17, 2014 |
H.S. MANJUNATH Vs. DADAPEER
|
November 6, 2014 |
H.S. PREMA Vs. K.G. VENKATESH
|
October 20, 2014 |
H.S. RUDRAPPA Vs. BASAVARAJAPPA S.
|
April 7, 2014 |
H.S. SUBRAMANYA Vs. H.S. LAKSHMI
|
September 8, 2014 |
H.V. SRINIVAS Vs. STATE OF KARNATAKA
|
August 25, 2014 |
H.V.SRINIVASA REDDY Vs. STATE OF KARNATAKA
|
February 13, 2014 |
HAJARABEGUM Vs. KUTUBUDDIN MASIMSAB JAMADAR
|
January 6, 2014 |
HAJEE TIMBER COMPLEX Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-1
|
February 12, 2014 |
HAJI M. ABDUL RAZAK Vs. K. ISMATH ENOON
|
January 16, 2014 |
HAKHANBASHA HANIFSAB DESAI Vs. STATE OF KARNATAKA
|
June 10, 2014 |
HALAPPA Vs. STATE OF KARNATAKA
|
February 25, 2014 |
HALEEMA Vs. STATE OF KARNATAKA
|
January 17, 2014 |
HANAMANTH SHINGADEPPA GADDED Vs. RUDRAPPA KRISHNAPPA GADDED
|
March 3, 2014 |
HANMANT Vs. ADIVEPPA
|
February 12, 2014 |
HANMANTHI Vs. THE STATE
|
November 25, 2014 |
HANUMAIAH Vs. MASTER CHANDAN ALLEGED SON OF RAJASHEKAR
|
April 22, 2014 |
HANUMANTHAIAH Vs. STATE OF KARNATAKA
|
June 10, 2014 |
HANUMANTHAMMA Vs. STATE OF KARNATAKA
|
April 2, 2014 |
HANUMANTHAMMA W/O ARAKERI IRANNA Vs. STATE OF KARNATAKA
|
December 2, 2014 |
HANUMANTHAPPA Vs. B.K. MUKKANNA
|
October 14, 2014 |
HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
April 11, 2014 |
HANUMANTHAPPA Vs. THE DEPUTY COMMISSIONER
|
August 22, 2014 |
HANUMANTHARAYA Vs. STATE OF KARNATAKA
|
January 17, 2014 |
HANUMAPPA Vs. STATE OF KARNATAKA
|
April 29, 2014 |
HANUMAPPA Vs. YALLAKKA
|
September 3, 2014 |
HANUMAPPA Vs. NAGAPPA
|
June 5, 2014 |
HANUMAPPA S A Vs. NEELAMMA
|
July 9, 2014 |
HANUMAREDDI Vs. STATE OF KARNATAKA
|
June 13, 2014 |
HANUMESH N. Vs. STATE GOVERNMENT OF KARNATAKA
|
November 12, 2014 |
HAREESH K V Vs. STATE OF KARNATAKA
|
April 4, 2014 |
HARENDER SINGH, Vs. UNION OF INDIA
|
July 31, 2014 |
HARINASHIKARI PANJU Vs. STATE OF KARNATAKA ,
|
March 17, 2014 |
HARINI D SATTUR Vs. SHANTHAIAH
|
June 2, 2014 |
HARIRAJ SHETTY Vs. STATE OF KARNATAKA
|
July 31, 2014 |
HARISCHANDRA NAGESH NAIK Vs. DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES
|
April 23, 2014 |
HARISH Vs. STATE OF KARNATAKA
|
June 3, 2014 |
HARISH APPAIAH Vs. RUKMINI
|
December 15, 2014 |
HARSHA COLLEGE OF NURSING Vs. REGISTRAR THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
|
May 13, 2014 |
HARSHA ENTERPRISES Vs. STATE OF KARNATAKA
|
July 11, 2014 |
HARSHA PURANIKMATH Vs. ASHA H M
|
January 23, 2014 |
HARSHA S R Vs. VINAY C
|
July 21, 2014 |
HARSHA. N. Vs. STATE BY TIPTUR RURAL POLICE
|
August 18, 2014 |
HASHINABANU Vs. MOHAMMED YUNUS
|
April 7, 2014 |
HASSAIN ALIAS HASSAINAR, Vs. USMAN, MAJOR,
|
June 4, 2014 |
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED Vs. STATE OF KARNATAKA
|
April 30, 2014 |
HATHWAY CABLE & DATACOM (P) LIMITED Vs. STATE OF KARNATAKA
|
February 12, 2014 |
HAUBAI Vs. AKBAR KHAN
|
October 27, 2014 |
HCL COMNET LIMITED Vs. STATE OF KARNATAKA
|
January 17, 2014 |
HEALTHCARE GLOBAL ENTERPRISES LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)
|
July 16, 2014 |
HEBRON CHURCH Vs. SOCIETIES OF TRUSTEES OF INDIGENOUS CHURCH IN INDIA
|
August 19, 2014 |
HEENAKOUSAR, ABUBAKAR AND SHOUTAKABANU Vs. STATE OF KARNATAKA
|
March 12, 2014 |
HEMANT NIMBALKAR Vs. N. SANTOSH HEGDE
|
April 21, 2014 |
HEMANTH @ M.S. BALASUBRAMANYA Vs. STATE OF KARNATAKA
|
October 16, 2014 |
HEMANTH H.S. Vs. SENIOR INTELLIGENCE OFFICER
|
June 2, 2014 |
HEMANTH KUMAR S A Vs. C C NANDA
|
July 15, 2014 |
HEMAVATHI Vs. R. SHASHIKUMAR
|
September 12, 2014 |
HEMAVATHI Vs. STATE OF KARNATAKA
|
April 23, 2014 |
HEMAVATHI Vs. H VENKATESH
|
March 27, 2014 |
HERO ECO TECH LTD Vs. STATE OF KARNATAKA
|
July 31, 2014 |
HIGH COURT OF KARNATAKA Vs. IZHER BAIG
|
December 17, 2014 |
HIGH COURT OF KARNATAKA Vs. KARNATAKA INFORMATION COMMISSION
|
March 25, 2014 |
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
|
April 9, 2014 |
HIGH COURT OF KARNATAKA Vs. SYED MOHAMMED IBRAHIM
|
December 17, 2014 |
HINA COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 3, 2014 |
HINDUSTAN GRANITES Vs. A.D.G., DRI, ZONAL UNIT, BANGALORE
|
September 16, 2014 |
HINDUSTAN LABORATORIES Vs. COMMISSIONER KARNATAKA HEALTH
|
March 12, 2014 |
HINDUSTAN LEVER LIMITED Vs. STATE OF KARNATAKA
|
October 9, 2014 |
HMT WATCHES LIMITED Vs. REGIONAL LABOUR COMMISSIONER
|
March 11, 2014 |
HMT WATCHES LIMITED Vs. INDO SWISS JEWELS
|
April 28, 2014 |
HMT WATCHES LTD. Vs. G. SURESH KUMAR
|
August 14, 2014 |
HOLIYAVVA Vs. BASAVANEPPA
|
June 25, 2014 |
HOMBAMMA AND ORS. Vs. S. KRISHNA AND ORS.
|
September 9, 2014 |
HONAPPA IRAPPA HITTALAMANI Vs. BASAVANNEPPA TIRAKAPPA MATTIMANI
|
April 4, 2014 |
HONNAMMA @ ANJALI @ PAPI Vs. STATE
|
December 11, 2014 |
HONNAPPA Vs. STATE
|
March 18, 2014 |
HOSMAT HOSPITAL COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
|
April 3, 2014 |
HOSMAT HOSPITAL EDUCATIONAL INSTITUTE OF MEDICAL IMAGING TECHNOLOGY Vs. REGISTRAR
|
September 8, 2014 |
HOTEL POONJA INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
June 4, 2014 |
HOTEL ROOPA Vs. EMPLOYEES PROVIDENT FUND
|
May 13, 2014 |
HOTEL ROOPA Vs. COMMISSIONER OF INCOME TAX
|
November 17, 2014 |
HOTEL SACHIN SHANTISAGAR LODGE Vs. STATE OF KARNATAKA
|
March 19, 2014 |
HOTEL SOUNDARYA RESIDENCY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
October 28, 2014 |
HUBLI ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF KARNATAKA
|
June 20, 2014 |
HUCHAMMA Vs. CHANDRASHEKAR
|
March 20, 2014 |
HUKRAPPA, SRI. NARAYANA, SRI. KORAGA AND SRI. ITHAPPA Vs. STATE OF KARNATAKA
|
February 14, 2014 |
HUSEN Vs. STATE OF KARNATAKA
|
March 18, 2014 |
HUSSAIN BI Vs. LAND TRIBUNAL, BY ITS CHAIRMAN
|
February 13, 2014 |
HUSSAIN MAKTUMHUSSAIN Vs. MEHABOOBSAB
|
October 14, 2014 |
HUSSAINAPPA Vs. THE STATE OF KARNATAKA
|
July 25, 2014 |
HUSSAINBASHYA Vs. THE SECRETARY KARNATAKA STATE
|
September 25, 2014 |
HUSSAINSAB RAJESAB TASEWALE Vs. KASIMSA RAJESAB TASEWALE
|
September 4, 2014 |
HYDER Vs. STATE OF KARNATAKA
|
December 12, 2014 |
I C I C I LOMBARD GEN INS CO LTD Vs. K JAGANNATH
|
July 18, 2014 |
IBRAHIMSAB HUSENSAB MATTUR ALIAS MULLANAWAR Vs. STATE OF KARNATAKA
|
January 29, 2014 |
ICICI BANK Vs. THE STATE
|
June 24, 2014 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. K.N. MAHADEVI
|
December 12, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ANNAYAPPA
|
June 23, 2014 |
IDEB PROJECTS PVT. LTD Vs. HDFC BANK LTD
|
June 23, 2014 |
IDLI YERRISWAMY Vs. CBI
|
July 2, 2014 |
IFB INDUSTRIES LIMITED Vs. THE COMMERCIAL TAX OFFICER (AUDIT-5.3)
|
July 31, 2014 |
IFFCO TOKIO GEN. INS. CO. LTD. Vs. GIRIJA
|
October 13, 2014 |
IFTIQAR AHMED SHARIFF Vs. VICE CHANCELLOR
|
April 7, 2014 |
ILIAS Vs. STATE OF KARNATAKA
|
March 5, 2014 |
ILIAYZ AHAMED ALIAS ILU ALIAS ILLIYAZ Vs. STATE OF KARNATAKA
|
April 2, 2014 |
IMTIYAZ AHMED GOVE Vs. GULNAR
|
March 26, 2014 |
IMTIZAMIYA WAKF COMMITTEE Vs. ABDUL RAZAK HASANSAAB
|
March 5, 2014 |
IN RE: DISHA RETAIL FIXTURES PRIVATE LIMITED Vs. STATE
|
September 11, 2014 |
IN RE: KHAMARJAHA BEGUM Vs. STATE
|
March 21, 2014 |
IN RE: TUTORVISTA EDUCATION INDIA PRIVATE LIMITED AND ORS. Vs. STATE
|
July 3, 2014 |
IN RE: VENKATAMMA Vs. STATE
|
August 27, 2014 |
INDIA SUGARS & REFINERIES LTD Vs. STATE OF KARNATAKA
|
April 22, 2014 |
INDIA SUGARS AND REFINERIES LTD Vs. TUSHAR GIRINATH
|
August 1, 2014 |
INDIAN BANK Vs. SWEDE INDIA TELECTRONICS LIMITED THE OFFICIAL LIQUIDATOR
|
February 28, 2014 |
INDIRA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY
|
August 26, 2014 |
INDUMATI Vs. STATE OF KARNATAKA
|
June 9, 2014 |
ING VYSYA BANK LIMITED Vs. N.V. RANGAREDDY
|
April 29, 2014 |
INTEL TECHNOLOGY (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
June 18, 2014 |
INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE Vs. BHARAT SINGH CHANDRAVATH
|
October 14, 2014 |
INTERNATIONAL FLAVOUR AND FRAGRANCES INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 18, 2014 |
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. KANAKA GENERAL MARKETING COMPANY
|
October 31, 2014 |
IRAPPA Vs. GOURAVVA
|
March 25, 2014 |
IRAPPA MAHADEVAPPA KUDARI Vs. SYED AFROZ
|
April 4, 2014 |
IRAPPA MEENAPPA ALLICHANDI Vs. NAGAYYA GURUBASAYYA HIREMATH AND GHANTEPPA JANNAPPA NIDAGUNDI
|
March 13, 2014 |
IRASANGAPPA Vs. STATE OF KARNATAKA
|
January 29, 2014 |
IRAVVA @ IRAMMA R./BY G.P.A. HOLDER SIR ISHWAR Vs. SHOBHA
|
January 16, 2014 |
IRFAN & OTHERS Vs. THE REGIONAL TRANSPORT AUTHORITY & ANOTHER
|
October 7, 2014 |
IRFAN @ SULI S/O LATE ABDUL MIRZA Vs. STATE OF KARNATAKA
|
July 4, 2014 |
IRFAN AHMED BAIG ALIAS IRFAN BAIG Vs. STATE OF KARNATAKA
|
March 10, 2014 |
ISHAN TALUKDAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
December 12, 2014 |
ISHWAR Vs. SHANTILAL
|
February 10, 2014 |
ISMAT FARZANA Vs. MD AZEEZUDDIN
|
March 14, 2014 |
ISSAC, Vs. VAJRAMARTHA
|
January 21, 2014 |
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY Vs. KAVERAMMA
|
March 19, 2014 |
IYNANDA K. CHINNAPPA Vs. BALACHANDA M. THAMMAIAH
|
September 12, 2014 |
J B SHANTHAKUMAR Vs. STATE BY YAGATI POLICE
|
January 9, 2014 |
J GOVINDA REDDY Vs. J DODDABASAPPA
|
March 19, 2014 |
J K PANTHAKI Vs. C M TIWARI
|
August 7, 2014 |
J N JAGADISH Vs. G SURESH REDDY
|
January 23, 2014 |
J V YASHODHARA Vs. STATE
|
March 28, 2014 |
J VEERABHADRA Vs. M V SHIVABASAVAIAH
|
February 7, 2014 |
J. GIRI Vs. STATE OF KARNATAKA
|
September 19, 2014 |
J. JOSEPH SOLOMON Vs. CHIEF ELECTION COMMISSIONER
|
April 8, 2014 |
J. MAHENDRA Vs. THE GENERAL MANAGER (ELECTRICAL)
|
April 1, 2014 |
J. MANJULA Vs. STATE OF KARNATAKA
|
June 2, 2014 |
J. PADMAPRIYA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
|
November 5, 2014 |
J.K. INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
March 14, 2014 |
J.K. INDUSTRIES LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE)
|
September 18, 2014 |
J.K. INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
January 10, 2014 |
J.M. UROOJ Vs. P. JAGANNATHA RAO
|
June 3, 2014 |
J.O. CHANNAKESHAVA Vs. DEPUTY COMMISSIONER
|
August 27, 2014 |
J.P. NAGAR FOURTH PHASE, DOLLARS LAYOUT, RESIDENTS WELFARE ASSOCIATION (R) Vs. STATE OF KARNATAKA
|
September 22, 2014 |
J.S. RAMKUMAR Vs. RAJA SHIVRAMAIAH SETTY
|
April 25, 2014 |
J.S.W. STEEL LTD Vs. STATE OF KARNATAKA
|
October 17, 2014 |
J.T. SUNDARESH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
April 3, 2014 |
JACINTHA SWETHA D'SOUZA Vs. LOUISA D'SOUZA
|
June 20, 2014 |
JADEPPA SIDDAPPA DHAVALESHWAR Vs. STATE OF KARNATAKA
|
November 19, 2014 |
JADIYAPPA Vs. LAND TRIBUNAL REPRESENTED BY ITS CHAIRMAN
|
May 15, 2014 |
JADIYAPPA, Vs. H N JYOTHI,
|
June 18, 2014 |
JAGADISH Vs. KARIYAPPA
|
July 17, 2014 |
JAGANNATH Vs. NAGESHWARAPPA
|
October 31, 2014 |
JAGANNATH, Vs. STATE OF KARNATAKA
|
January 16, 2014 |
JAGESH Vs. THE STATE OF KARNATAKA
|
October 9, 2014 |
JAHANARA Vs. AZAMATUNISS
|
February 17, 2014 |
JAI BHAVANI PARISARA RAKSHA SEVA SAMSTHE Vs. STATE OF KARNATAKA
|
November 3, 2014 |
JAI MARUTHI SPORTS & RECREATION CLUB Vs. THE SUPERINTENDENT OF POLICE
|
December 3, 2014 |
JAIRAJ Vs. STATE
|
February 12, 2014 |
JANAB C. NAZIRULLA SHARIEFF AND DR. SHEIK ISMAIL Vs. CHIEF EXECUTIVE OFFICER, KARNATAKA STATE BOARD OF WAKFS AND CHAIRMAN, DISTRICT WAKF ADVISORY COMMITTEE
|
February 14, 2014 |
JANARDHAN Vs. SHWETHA
|
October 31, 2014 |
JANAVVA Vs. PANDAPPA DHARMAPPA SAVUKAR
|
March 24, 2014 |
JANU NAIK Vs. KRISHNAPPA NAIK, S/O ANGARA NAIK
|
February 6, 2014 |
JASNEET KAUR SANDHU Vs. THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
November 25, 2014 |
JAVARAMMA Vs. DEPUTY COMMISSIONER
|
November 27, 2014 |
JAYAKUMAR Vs. STATE
|
July 17, 2014 |
JAYAKUMAR N.K. Vs. RAMEGOWDA
|
December 15, 2014 |
JAYALAKSHMI Vs. KALAVATHI S CHATRA
|
March 14, 2014 |
JAYALAKSHMI SHEDTHI Vs. NARASAMMA D. SHEDTHI
|
April 11, 2014 |
JAYAMMA Vs. E MUNIYAPPA
|
March 7, 2014 |
JAYAMMA Vs. R RANGAPPA ALIAS GUNDAPPA
|
April 8, 2014 |
JAYAMMA Vs. THE STATE OF KARNATAKA
|
September 19, 2014 |
JAYAMMA Vs. M. RAJAGOPALAREDDY
|
August 20, 2014 |
JAYAMMA Vs. REVENUE SECRETARY, GOVERNMENT OF KARNATAKA
|
January 30, 2014 |
JAYAMMA Vs. VENKATANARASAMMA
|
February 19, 2014 |
JAYANNA Vs. STATE OF KARNATAKA
|
February 18, 2014 |
JAYANTILAL N. SHAH Vs. NAGARATHNA MURTHY
|
August 26, 2014 |
JAYARAMA REDDY Vs. STATE OF KARNATAKA
|
February 13, 2014 |
JAYARATNA.V. Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
January 23, 2014 |
JAYASHREE DHONDIBA SHERKHAN Vs. SHIVAJI SAKARAM SHERKHANE
|
March 28, 2014 |
JAYAVARDHAN Vs. STATE
|
May 29, 2014 |
JAYESH ARODI Vs. CONCORDE MOTORS (INDIA) LTD.
|
November 26, 2014 |
JEANS KNIT P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 29, 2014 |
JEROME D SILVA Vs. ABU MOHAMMAD BAGALI
|
April 25, 2014 |
JINDAL ALUMINIUM LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT)
|
June 16, 2014 |
JINDAL PRAXAIR OXYGEN CO PVT LTD Vs. STATE OF KARNATAKA
|
January 22, 2014 |
JITENDRA @ JEETU BOSLEY Vs. STATE OF KARNATAKA
|
February 13, 2014 |
JITENDRA PRASAD Vs. UNION OF INDIA
|
March 27, 2014 |
JMC PROJECTS (INDIA) LIMITED Vs. STATE OF KARNATAKA
|
April 30, 2014 |
JOHN FERNANDES Vs. DEPUTY COMMISSIONER HEAD QUARTER ASSISTANT AND REGULARIZATION
|
March 14, 2014 |
JOHN PEREIRA Vs. THOMAS PINTO
|
March 24, 2014 |
JOMY JOSEPH Vs. VILJA ALISWA C.K.
|
August 20, 2014 |
JOSEPH CHACKO Vs. STATE OF KARNATAKA
|
October 15, 2014 |
JOSEPH IVAN D SOUZA Vs. NANCY D SOUZA
|
September 3, 2014 |
JOSPEH EDWIN PINTO Vs. THE STATE OF KARNATAKA
|
November 7, 2014 |
JUSTICE R S MAHENDRA, SON OF LATE R V SURAPPA Vs. R A MANJUNATH
|
March 27, 2014 |
JYOTHI RANI Vs. JYOTHI
|
March 20, 2014 |
JYOTHI S. Vs. MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
April 15, 2014 |
JYOTHIBAI AND M.J. SHIVALEELA Vs. STATE OF KARNATAKA
|
March 19, 2014 |
JYOTHINAGARADA NANJAPPA Vs. JYOTHINAGARADA KRISHNAPPA
|
July 10, 2014 |
JYOTIBA VAIJU GHEVADE Vs. RUDRAPPA APPAYYA MUDDENNAVAR
|
April 2, 2014 |
K A HARIDAS Vs. DEPUTY COMMISSIONER KOLAR
|
September 3, 2014 |
K AMARNATH YADAV Vs. MANGAMMA MAHATE
|
April 16, 2014 |
K ANJINAPPA Vs. MAHABOOB BASHA
|
August 5, 2014 |
K C RAMESH Vs. STATE OF KARNATAKA
|
October 28, 2014 |
K CHANDRASHEKARA REDDY Vs. STATE OF KARNATAKA
|
September 16, 2014 |
K KARIYANNA, Vs. SHRISHMA FINE CHEMICALS & PHARMACEUTICALS
|
September 2, 2014 |
K M CHIKKABADAPPA Vs. C KRISHNAPPA
|
January 8, 2014 |
K M MALLAIAH Vs. STATE OF KARNATAKA
|
July 22, 2014 |
K M PUTTASWAMY Vs. STATE
|
March 4, 2014 |
K MANJUNATH Vs. STATE
|
November 14, 2014 |
K N RUDRAPPA Vs. STATE OF KARNATAKA
|
January 31, 2014 |
K N SATISH KUMAR Vs. STATE OF KARNATAKA
|
January 17, 2014 |
K NATARAJAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 17, 2014 |
K R ANAND KUMAR Vs. K R KRISHNAIAH SETTY
|
July 22, 2014 |
K R RAJAGOPAL, Vs. KAPILAN,
|
July 21, 2014 |
K RADHA Vs. C ASHOK
|
August 7, 2014 |
K RAJESH KUMAR Vs. STATE OF KARNATAKA
|
March 25, 2014 |
K S JAGADEESH REDDY Vs. JOINT COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
|
February 18, 2014 |
K S NARAYANA IYENGAR Vs. LOCAL EXECUTIVE OFFICER
|
July 16, 2014 |
K S R T C BY ITS DIVISIONAL CONTROLLER Vs. ANDAPPA
|
February 7, 2014 |
K S RAMAKRISHNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 25, 2014 |
K S SOMASHEKAR Vs. KARNATAKA PUBLIC SERVICE COMMISSION, PARK HOUSE
|
April 10, 2014 |
K S SWAMY S/O K V SREEKANTAIAH Vs. STATE OF KARNATAKA; DIRECTOR, EMPLOYEES STATE INSURANCE SCHEME MEDICAL SERVICES
|
November 17, 2014 |
K S VEERESH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION GOVERNMENT OF KARNATAKA
|
April 4, 2014 |
K SATISH KUMAR Vs. ROHAN ASSOCIATES
|
January 23, 2014 |
K SRINIVASA RAO, Vs. CHAIRMAN AND APPELLATE CENTRAL TIBETAN SCHOOLS ADMINISTRATION
|
February 5, 2014 |
K SRINIVASAIAH Vs. VULCAN BENEFIT FUND LIMITED
|
March 21, 2014 |
K SRINIVASAIAH Vs. STATE OF KARNATAKA
|
December 3, 2014 |
K T SRIRANGA SETTY, Vs. SHAIK MUKTIAR,
|
April 4, 2014 |
K V JAYAPRAKASH Vs. RATHNAMMA
|
April 4, 2014 |
K V KEMPANNA Vs. D S SOMASHEKAR S/O SURYANARAYANA
|
October 27, 2014 |
K V MANJULA Vs. PRESCRIBED OFFICER AND ASSISTANT EXECUTIVE ENGINEER
|
February 20, 2014 |
K V NANJUNDASWAMY Vs. STATE
|
June 4, 2014 |
K V NAYAK Vs. INDIAN FOREST SERVICE ASSOCIATION
|
March 5, 2014 |
K V SUBBA REDDY Vs. N RAGHAVA REDDY
|
February 28, 2014 |
K VENKATESH Vs. STATE OF KARNATAKA
|
September 8, 2014 |
K. DATTU RAO Vs. THE MUNICIPAL COUNCIL
|
December 8, 2014 |
K. DAYANANAND Vs. MANJEGOWDA
|
November 12, 2014 |
K. DHARANENDRAPPA Vs. RULES SELVARAJ
|
October 31, 2014 |
K. GANESH NAIK Vs. ABDUL KAREEM
|
October 29, 2014 |
K. GOVINDARAJAN Vs. K.S. CHAKRAPANI
|
January 2, 2014 |
K. JAGADEESH REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
October 10, 2014 |
K. KAVITHA Vs. UDAYA
|
October 21, 2014 |
K. KHATEEM Vs. STATE BY HIRIYUR TOWN POLICE
|
February 13, 2014 |
K. KHATHIM Vs. ASTRIX TECHNOLOGIES PRIVATE LIMITED
|
May 20, 2014 |
K. KUMAR Vs. M. NARENDRA PRASAD
|
November 18, 2014 |
K. MADHAV KAMATH BROTHERS AND CO. Vs. ASST. COMMISSIONER OF CENTRAL EXCISE, HUBLI DIVISION
|
December 17, 2014 |
K. MALLIKARJUN Vs. REVENUE INSPECTOR
|
June 4, 2014 |
K. MANJUNATHA RAO Vs. D.K. RANGASWAMY
|
December 19, 2014 |
K. MUDDANNA SHETTY Vs. B.K. NARAYANA SHETTY
|
September 19, 2014 |
K. NAGARAJA RAO Vs. THE TAHSILDAR
|
December 8, 2014 |
K. NAGARAJAN Vs. N. PRAKASH
|
October 17, 2014 |
K. NAGARAJU Vs. KENCHAPPA
|
June 4, 2014 |
K. NANJUNDEGOWDA Vs. KARNATAKA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
|
January 3, 2014 |
K. NARASAPPA Vs. GANAPATHI HEGDE
|
March 3, 2014 |
K. NARAYANAPPA Vs. SHAIK ISMAIL SAB
|
January 23, 2014 |
K. PADMA Vs. K. RAMACHANDRA
|
December 18, 2014 |
K. PALANISWAMY Vs. R. MARAPPAN
|
November 18, 2014 |
K. RAJA Vs. MARIYAMMA
|
October 27, 2014 |
K. RAJANNA Vs. THE STATE OF KARNATAKA
|
November 18, 2014 |
K. SHAIKSHAVALI Vs. S.K. SAKEERA
|
February 25, 2014 |
K. SHARADA Vs. PRABHAKAR
|
December 15, 2014 |
K. SOMASEKHAR Vs. STATE OF KARNATAKA AND ORS.
|
December 26, 2014 |
K. SRIKANTAIAH Vs. B.S. NAGARATHNA
|
September 25, 2014 |
K. SRINIVAS MURTHY & OTHERS Vs. THE SECRETARY & ANOTHER
|
June 16, 2014 |
K. SRINIVASA RAO Vs. REGISTRAR
|
April 2, 2014 |
K. SUBRAMANYAM SASTRY Vs. THE UNION OF INDIA
|
August 5, 2014 |
K. THARANATHA GOWDA Vs. STATE OF KARNATAKA
|
April 1, 2014 |
K. VEERABHADRAPPA Vs. STATE OF KARNATAKA
|
March 7, 2014 |
K. VIJAYKUMAR Vs. STATE OF KARNATAKA
|
July 1, 2014 |
K. YASHODA W/O NAGESH AGE: 42 YEARS, HOUSE WIFE, R/O. CHITWADIGI, BEHIND MOOKAMBIKA TEMPLE, HOSPET, BELLARY DISTRICT Vs. K. VENKATESH S/O. HONNURAPPA AGE: 37 YEARS, PEON, CITY MUNICIPAL OFFICE, HOSPET, BELLARY DISTRICT
|
June 25, 2014 |
K.A. UTHAPPA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
K.A. VARGESE @ BABU Vs. STATE
|
January 3, 2014 |
K.A. VISHNUMURTHY Vs. K.S. ACHUTHA BHAT
|
December 10, 2014 |
K.B. ARASAPPA Vs. DAYANAND NARAYAN BONGALE
|
September 16, 2014 |
K.B. BALAKRISHNA RAI Vs. THE REGIONAL TRANSPORT AUTHORITY
|
November 28, 2014 |
K.B. GEETHA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
K.B. LOKESH Vs. STATE OF KARNATAKA
|
February 26, 2014 |
K.C. SHANTHI Vs. A.M. JOYAPPA
|
July 8, 2014 |
K.DATTAM BHAT Vs. OFFICIAL LIQUIDATOR
|
April 1, 2014 |
K.E. PRABHU Vs. STATE OF KARNATAKA
|
April 7, 2014 |
K.G. DHARANESH Vs. M.T. PUSHPA @ KARIBASAMMA
|
April 2, 2014 |
K.G. KRISHNA Vs. STATE OF KARNATAKA AND ORS.
|
October 31, 2014 |
K.H. BASAVARAJ Vs. MAHAMAD SAMIULLA
|
January 16, 2014 |
K.H. BASAVARAJA Vs. THE STATE OF KARNATAKA
|
March 24, 2014 |
K.H. SHAIK HYDER ALI Vs. MOHINI N. AJAGARNI
|
September 4, 2014 |
K.J. BASAVARAI Vs. STATE OF KARNATAKA
|
January 9, 2014 |
K.J. RAMU Vs. DODDAIAH
|
February 25, 2014 |
K.K. MAHADEV Vs. STATE OF KARNATAKA
|
November 7, 2014 |
K.L. ANANDA RAO Vs. H.P. SHARADA
|
September 4, 2014 |
K.L. SHIVANANJA MURTHY Vs. K.R. RAJAMMA AND ORS.
|
December 19, 2014 |
K.M. ABDUL NASEER Vs. STATE OF KARNATAKA
|
August 20, 2014 |
K.M. ESHWARA Vs. STATE OF KARNATAKA
|
October 10, 2014 |
K.M. GANGADHARAPPA AND ORS. Vs. THE DEPUTY COMMISSIONER, HASSAN, HASSAN DISTRICT AND ORS.
|
July 14, 2014 |
K.M. JAYARAMA Vs. STATE OF KARNATAKA
|
October 7, 2014 |
K.M. PRASAD Vs. STATION OFFICER/SUB INSPECTOR
|
November 26, 2014 |
K.M. SATISH Vs. THE STATE OF KARNATAKA
|
November 7, 2014 |
K.M. VEERENDRA Vs. MANJULA K.
|
November 3, 2014 |
K.N. SANAPPA Vs. STATE
|
February 4, 2014 |
K.N. SOMASHEKAR Vs. STATE OF KARNATAKA
|
August 21, 2014 |
K.N. VENKATACHALAIAH Vs. GULLAPPA
|
February 21, 2014 |
K.P. KUMAR Vs. STATE OF KARNATAKA
|
September 18, 2014 |
K.R. ARUN Vs. M. LATHA
|
September 22, 2014 |
K.R. BASAVARAJU Vs. DEPUTY COMMISSIONER
|
September 10, 2014 |
K.R. CHANDRAN Vs. CHIEF TRAFFIC MANAGER & DISCIPLINARY AUTHORITY
|
August 18, 2014 |
K.R. DEVARAJU Vs. B.M. CHANDRA SHEKARAIAH
|
January 7, 2014 |
K.R. GOPIKRISHNA Vs. THE STATE OF KARNATAKA
|
November 7, 2014 |
K.R. MAHADEVAPPA Vs. RAMANNA
|
September 12, 2014 |
K.R. RAMACHANDRA Vs. MYSORE PAPER MILLS LTD
|
February 4, 2014 |
K.S. GURUSHANKAR Vs. SRI S.K. MANIKYAM CHARITABLE TRUST
|
November 14, 2014 |
K.S. KUTTAIAH @ HARISH @ RAVI KUMAR Vs. STATE OF KARNATAKA REPRESENTED BY VIRAJPET TOWN
|
February 4, 2014 |
K.S. RAVINDRA GOWDA Vs. STATE
|
September 12, 2014 |
K.S. SUNIL GUPTA Vs. BHAVANI SHETTY
|
March 5, 2014 |
K.S. THARA Vs. STATE OF KARNATAKA
|
April 1, 2014 |
K.S. UPADHYA Vs. COMMISSIONER
|
February 17, 2014 |
K.S. VINAY BABU Vs. N. RAMYA
|
October 28, 2014 |
K.T. MEHARWADE AND COMPANY Vs. STATE OF KARNATAKA
|
June 24, 2014 |
K.T. RAJASHEKAR Vs. STATE OF KARNATAKA
|
December 19, 2014 |
K.T.G. COLLEGE OF NURSING, RUN & MAINTAINED BY K.T.G. EDUCATION TRUST AND S. PREMALATHA Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND THE STATE OF KARNATAKA
|
May 15, 2014 |
K.V. NAGARAJ Vs. STATE OF KARNATAKA
|
March 24, 2014 |
K.V. SHIVAKUMAR Vs. STATE OF KARNATAKA
|
January 21, 2014 |
K.V.N. GOVINDARAJ Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
|
November 17, 2014 |
K.W. CHINNAPPA Vs. K.P. PONNAPPA
|
April 7, 2014 |
KABULA HUSSAIN Vs. CHIEF ENGINEER PANCHAYAT RAJ ENGINEERING DEPARTMENT
|
February 12, 2014 |
KADAPPA Vs. STATE OF KARNATAKA
|
July 18, 2014 |
KAILAR MAHALINGA BHAT Vs. SAJI JOSEPH
|
February 19, 2014 |
KAIZEN DIGITAL CABLE SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
August 26, 2014 |
KALAKAMMA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
|
March 28, 2014 |
KALAMMA Vs. SIDDAMMA
|
January 3, 2014 |
KALAPPA M. SANKAD Vs. UNION OF INDIA
|
November 21, 2014 |
KALAVATI Vs. CHANDRAKANT
|
September 3, 2014 |
KALEGOWDA Vs. NANJAMMA
|
January 20, 2014 |
KALKAPPA Vs. STATE OF KARNATAKA
|
March 18, 2014 |
KALLAMMA Vs. LAKSHMINARAYANAPPA
|
January 2, 2014 |
KALLAPPA Vs. MALLAMMA
|
June 5, 2014 |
KALLAPPA Vs. STATE OF KARNATAKA
|
June 11, 2014 |
KALLAPPA YASHWANTRAO PATIL Vs. EXECUTIVE ENGINEER
|
March 21, 2014 |
KALLESH RAJ PATIL Vs. THE STATE OF KARNATAKA
|
September 15, 2014 |
KALPATHARU RURAL RECREATION Vs. STATE OF KARNATAKA
|
February 14, 2014 |
KALYAN KUMAR Vs. GEETA
|
March 7, 2014 |
KALYAN RAM JOSHI Vs. STATE OF KARNATAKA
|
January 23, 2014 |
KALYANA NAGARA RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER
|
September 4, 2014 |
KAMALA Vs. K.V. THAMMANNA
|
September 9, 2014 |
KAMALA Vs. STATE OF KARNATAKA
|
April 24, 2014 |
KAMALA BAI Vs. THE SPECIAL LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER
|
November 25, 2014 |
KAMALA BAI TEBHA Vs. KALPANA
|
October 9, 2014 |
KAMALABAI Vs. KASTURIBAI
|
March 28, 2014 |
KAMALAKSHI Vs. DEPUTY COMMISSIONER
|
February 26, 2014 |
KAMALAMMA Vs. STATE OF KARNATAKA
|
September 10, 2014 |
KAMALAMMA ALIAS ANANDAMMA Vs. KHADAR SAB
|
April 21, 2014 |
KAMALAMMA AND NAGREDDY Vs. NARAYANRAO
|
February 12, 2014 |
KAMALAMMA, Vs. AMBARISH,
|
July 28, 2014 |
KAMANNA Vs. YENKAPPA
|
April 28, 2014 |
KAMAT YATRINIVAS PRIVATE LIMITED Vs. H M T LIMITED
|
February 20, 2014 |
KAMBADARANGAMMA, Vs. MALLAMMA,
|
March 12, 2014 |
KAMLA DIALS AND DEVICES LIMITED Vs. WORKMEN OF KAMLA DIALS & DEVICES KARMIKARA SANGHA
|
August 19, 2014 |
KAMLESH KUMAR Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
November 19, 2014 |
KAMOTRA PUTTAPPA Vs. TALAWARA KITTALA KRIYAPPA
|
March 5, 2014 |
KANAKAGIRI FISHERIES CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
|
July 8, 2014 |
KANAKASREE HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. BANGALORE DEVELOPMENT AUTHORITY
|
November 18, 2014 |
KANIYAMMA, SANGEETHA Vs. MOHAMMED KUNJI M., SHAMSUDDIN AND NATIONAL INSURANCE COMPANY LTD
|
March 11, 2014 |
KANNADA NUTHANA VIDYA SAMSTHE (R) Vs. THE STATE OF KARNATAKA
|
December 2, 2014 |
KANNAMMA Vs. STATE OF KARNATAKA
|
September 10, 2014 |
KANORIA INDUSTRIES LIMITED Vs. HUBLI ELECTRICITY SUPPLY COMPANY LIMITED
|
November 26, 2014 |
KANTHARAJU Vs. STATE OF KARNATAKA
|
February 14, 2014 |
KANTHARAJU Vs. BASAVARAJU
|
October 13, 2014 |
KANTHI. U.A. Vs. STATE
|
February 3, 2014 |
KAP STEEL LIMITED Vs. STATE OF KARNATAKA
|
June 24, 2014 |
KAPINIGOWDA Vs. MUKTHUM SAB MUKASI
|
April 21, 2014 |
KARANATAKA STATE ROAD TRANSPORT CORPORATION Vs. DY. LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY
|
July 16, 2014 |
KARANIKA NALLAPPA Vs. STATE
|
October 21, 2014 |
KAREEM Vs. STATE OF KARNATAKA
|
September 18, 2014 |
KAREPPA Vs. SANTOSHKUMAR
|
April 11, 2014 |
KAREWWA Vs. GANGADHAR
|
March 14, 2014 |
KARIMSAB Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 21, 2014 |
KARIYAPPA Vs. SUNDARESH KUMAR
|
November 17, 2014 |
KARNATAKA AGRO INDUSTRIES CORPORATION LTD Vs. STATE OF KARNATAKA
|
July 8, 2014 |
KARNATAKA FILM CHAMBER OF COMMERCE, BANGALORE Vs. KANNADA GRAHAKARA KOOTA
|
November 20, 2014 |
KARNATAKA GENERAL INSURANCE DEPARTMENT Vs. K. RAMPRAKASH
|
January 6, 2014 |
KARNATAKA NIRAWARI NIGARM Vs. THE STATE OF KARNATAKA
|
December 16, 2014 |
KARNATAKA POWER TRANSMISSION CORPORATION Vs. V RAMARAJU
|
February 24, 2014 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. P. LAKKAPPA SWAMY
|
August 12, 2014 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. A.P. MANOHARACHAR
|
August 7, 2014 |
KARNATAKA PRIVATE MEDICAL AND DENTAL COLLEGES ASSOCIATION Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
January 7, 2014 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. VENKATASWAMY
|
September 17, 2014 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. VEENA M. AND ORS.
|
July 3, 2014 |
KARNATAKA RASHTRIYA KISSAN SANGHA Vs. STATE OF KARNATAKA
|
January 2, 2014 |
KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LTD. Vs. INCOME TAX OFFICER
|
August 18, 2014 |
KARNATAKA SANSKRIT VIDYA PEETH Vs. VEERABHADRAPPA BASAPPA MADINUR
|
March 18, 2014 |
KARNATAKA SHUDDIKARANA SAMITHI Vs. CHAIRMAN
|
September 25, 2014 |
KARNATAKA STATE BOARD OF WAKF Vs. SPECIAL DEPUTY COMMISSIONER
|
March 7, 2014 |
KARNATAKA STATE CITY CORPORATIONS Vs. STATE OF KARNATAKA
|
March 12, 2014 |
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. (KEONICS)
|
June 23, 2014 |
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. MAHADEV TELECTRICS
|
February 20, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. CENGAL CASTINGS
|
December 1, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR OF RAVIKIRAN KRAFTS (PRIVATE) LIMITED
|
January 24, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. VIMALA KEDIA
|
February 4, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. PRABHAKAR MOHAN SUMANTH
|
September 16, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. SHIMOGA CASTINGS PRIVATE LIMITED
|
November 5, 2014 |
KARNATAKA STATE FINANCIAL CORPORATION AND KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE RURAL BRANCH, CHURCH STREET Vs. M/S. ORIGAMI TISSUES
|
January 16, 2014 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR OF VIRTUAL DYNAMICS SOFTWARE LTD.
|
October 9, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K.K. CHANDRASHEKAR
|
August 27, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. OMNI VISUAL MEDIA PVT. LTD.
|
December 1, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER/THE DISTRICT MAGISTRATE CHAMARAJANAGARA
|
December 8, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARASUBAI JOSHI @ N.L. JOSHI
|
March 24, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN D SOUZA
|
November 21, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B VENKATAPPA
|
June 3, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. V MALATHI,
|
April 15, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BALA MURUGAN,
|
June 10, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. APSAR AHMED
|
March 12, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KRISHNEGOWDA
|
September 23, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
March 11, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHAMANNA
|
January 7, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
March 12, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMESH BABU
|
September 12, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H.P. SRIDHAR
|
September 9, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SHIVAGANGAMMA AND ORS.
|
July 3, 2014 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE URBAN DIVISION MYSORE REP. BY ITS CHIEF LAW OFFICER Vs. H.B. SIDDAPPA
|
February 3, 2014 |
KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. PRANAVA INSULATORS PRIVATE LIMITED
|
January 30, 2014 |
KARNATAKA THEATERS Vs. SHRISHAILAPPA
|
January 3, 2014 |
KARNATAKA WAKFS PROTECTION Vs. STATE OF KARNATAKA
|
January 8, 2014 |
KARTHIK @ NAGENDRA Vs. STATE OF KARNATAKA
|
January 8, 2014 |
KARTHIK INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
March 5, 2014 |
KARUNAKARAN PRAVEEN, Vs. M V ROOPA
|
July 18, 2014 |
KASHAPPA Vs. THE AGRICULTURE MARKETING DEPT.
|
June 23, 2014 |
KASHAVVA ALIAS BALAVVA Vs. BASHIR BADUMIYA SAYYED
|
April 4, 2014 |
KASHAVVA BHIMAPPA HULEPPAGOL Vs. DUNDAPPA NAGAPPA NAGAPPAGOL
|
June 4, 2014 |
KASHAVVA YALLAPPA TALI Vs. MAHABALESHWAR VEERAPPA KANKANWADI
|
January 29, 2014 |
KASHIBAI Vs. KHALANDAR
|
January 3, 2014 |
KASHINATH Vs. LAXMI BAI
|
August 27, 2014 |
KASHIRAYA S/O SANGASHETTAPPA POLICE PATIL Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY
|
October 27, 2014 |
KASHMIRI ZAKIR Vs. COMMISSIONER OF POLICE BANGALORE CITY
|
August 18, 2014 |
KASIMSAB Vs. SALMA
|
June 4, 2014 |
KATHAL SAB Vs. PONNAPPA
|
October 29, 2014 |
KAUSAR PARVEEN Vs. CITY MUNICIPALITY
|
January 3, 2014 |
KAUSHIK MITRA CHOWDHURY Vs. STATE OF KARNATAKA
|
March 12, 2014 |
KAUSTUBH KALYAN KULKARNI Vs. GAURI KAUSTUBH KULKARNI
|
November 21, 2014 |
KAVERI KALPATHARU GRAMEENA BANK Vs. S. SRINIVASA
|
November 26, 2014 |
KEERAMMA Vs. DIVISION MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
March 14, 2014 |
KEMPAIAH ALIAS CHIKKAMOTA Vs. ADHYAKSHA, ZILLA PANCHAYAT
|
April 24, 2014 |
KEMPAMMA Vs. CHENNIGAPPA
|
February 3, 2014 |
KEMPAMMA Vs. A.B. VEERABHADRAIAH
|
June 24, 2014 |
KEMPEEREGOWDA Vs. JAYAMMA
|
July 4, 2014 |
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs. MEDICAL COUNCIL OF INDIA
|
August 25, 2014 |
KENCHAMMA, Vs. NISAR AHAMMED,
|
January 21, 2014 |
KENCHAPPA Vs. STATE
|
February 20, 2014 |
KENCHE MAHESHKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
|
September 11, 2014 |
KESARSINGH GANGARAMSINGH RAJAPUT Vs. THE STATE OF KARNATAKA
|
December 15, 2014 |
KESHAVA ACHARYA Vs. THE STATE OF KARNATAKA
|
September 17, 2014 |
KESHAVA ALIAS CHANNAKESHAVA Vs. STATE OF KARNATAKA
|
March 16, 2014 |
KESHAVAN Vs. UMANATHA SUVARNA
|
November 21, 2014 |
KHAIRUNNISA Vs. STATE OF KARNATAKA
|
February 5, 2014 |
KHAJA HUSSAIN Vs. SHANTAWWA
|
March 7, 2014 |
KHALEEL MIRZA KHALID Vs. FULLERTON INDIA CREDIT CO. LTD.
|
December 2, 2014 |
KHAN SADAB ALIAS SADAB KHAN Vs. STATE OF KARNATAKA
|
July 24, 2014 |
KHANDESHWAR REDDY Vs. RAJA CHRISTIAN
|
August 20, 2014 |
KHANDIYAPPA Vs. DIVISIONAL CONTROLLER
|
September 9, 2014 |
KHATIJA Vs. B NARAYANA BHAT
|
August 1, 2014 |
KINGFISHER AIRLINES LIMITED Vs. STATE BANK OF INDIA
|
January 29, 2014 |
KINGFISHER AIRLINES LTD Vs. INCOME TAX DEPARTMENT
|
January 18, 2014 |
KIOCL LTD Vs. M.R. SIDDAGANGAIAH
|
February 5, 2014 |
KIRAN DAS Vs. STATE OF KARNATAKA
|
January 16, 2014 |
KIRAN KRISHNARAO SAYNAK Vs. STATE OF KARNATAKA
|
March 3, 2014 |
KIRAN KUMAR Vs. SANDHYA
|
September 16, 2014 |
KIRAN KUMAR Vs. THE STATE OF KARNATAKA
|
November 7, 2014 |
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. IDBI BANK LIMITED
|
June 18, 2014 |
KIRLOSKAR SYSTEMS LTD Vs. SYED IQBAL AHMED,
|
January 28, 2014 |
KIRUJALA VIDYUT YOJANA Vs. KARNATAKA POWER CORPORATION LIMITED AND ORS.
|
July 31, 2014 |
KISHOR Vs. THE STATE
|
December 10, 2014 |
KISTAPPA Vs. ORIENTAL INSURANCE CO. LTD.
|
September 1, 2014 |
KITTUR RANI CHANNAMMA MEMORIAL COMMITTEE KITTUR Vs. MALLAPPA TAMMAPPA TUBAKI
|
December 8, 2014 |
KODLIPET EDUCATION SOCIETY Vs. A.P. SUNIL
|
March 26, 2014 |
KOLTE PATIL DEVELOPERS LIMITED Vs. STATE OF KARNATAKA
|
July 10, 2014 |
KOLTE PATIL DEVELOPERS LTD. Vs. NTI HOUSING CO-OPERATIVE SOCIETY
|
July 30, 2014 |
KORACHARA NINGAPPA Vs. THE STATE OF KARNATAKA
|
November 6, 2014 |
KORAGAPPA MOOLYA Vs. PRESCILLA
|
July 4, 2014 |
KOTRESHI, MANJUNATHA AND ERANNA Vs. STATE OF KARNATAKA
|
May 27, 2014 |
KRISHANA GANESH BHAT Vs. THE STATE OF KARNATAKA AND ANOTHER
|
July 9, 2014 |
KRISHNA Vs. STATE OF KARNATAKA
|
April 4, 2014 |
KRISHNA Vs. STATE OF KARNATAKA
|
October 30, 2014 |
KRISHNA AMBARAMOLD Vs. KRISHNA AMBARAM TRUST
|
November 11, 2014 |
KRISHNA MANJU GOWDA Vs. LAXMI KOM KRISHNA GOWDA
|
March 10, 2014 |
KRISHNA N.C. Vs. PUTTASWAMY
|
December 8, 2014 |
KRISHNA REDDY Vs. DEPUTY COMMISSIONER
|
December 10, 2014 |
KRISHNA REDDY Vs. STATE OF KARNATAKA
|
January 22, 2014 |
KRISHNA SANKAR MIRJANKAR Vs. VASANTALATA KOIVI VIMALANAND MIRJANKAR
|
January 30, 2014 |
KRISHNA SHELTERS PVT LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
|
February 5, 2014 |
KRISHNAMMA Vs. A.L. SHANKARAPPA
|
April 9, 2014 |
KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
May 22, 2014 |
KRISHNAMURTHY B.M. Vs. STATE OF KARNATAKA
|
September 11, 2014 |
KRISHNAPPA Vs. GOVINDAPPA NAIDU
|
April 7, 2014 |
KRISHNAPPA Vs. STATE
|
April 3, 2014 |
KRISHNAPPA BHANDRI Vs. THE STATE OF KARNATAKA
|
October 29, 2014 |
KRISHNE GOWDA Vs. STATE OF KARNATAKA
|
April 23, 2014 |
KRISHNE GOWDA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
December 1, 2014 |
KRITHI CONSTRUCTIONS Vs. K. THIPPA REDDY
|
March 26, 2014 |
KTR SECURIPLANS & INTELLIGENCE BRIGADE PVT LIMITED Vs. ASSISTANT COMMISSIONER SERVICE TAX, DIVISION-I
|
September 1, 2014 |
KUBENDRAPPA Vs. K.C. LOKESHWARAPPA
|
October 15, 2014 |
KUM SWETHA Vs. MANAGER NATIONAL INSURANCE COMPANY LTD.
|
December 4, 2014 |
KUMAR Vs. STATE OF KARNATAKA
|
August 21, 2014 |
KUMAR Vs. STATE
|
April 24, 2014 |
KUMAR ORGANIC PRODUCTS LIMITED Vs. DALAL MOTTO MACDONALD PVT. LTD
|
January 16, 2014 |
KUMAR RAJESH, Vs. PRAKASH DUNDAPPA BASAPURE
|
June 5, 2014 |
KUMARA Vs. STATE OF KARNATAKA
|
July 21, 2014 |
KUMARA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
KUMARA Vs. STATE
|
January 30, 2014 |
KUMARA Vs. STATE OF KARNATAKA
|
January 27, 2014 |
KUMARA Vs. N. SUBRAMANI
|
August 19, 2014 |
KUMARA Vs. STATE OF KARNATAKA
|
February 5, 2014 |
KUMARA Vs. STATE BY SATHANUR POLICE
|
January 2, 2014 |
KUMARA Vs. STATE
|
April 25, 2014 |
KUMARI RENUKA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
KUNDAPUR TALUK AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD. Vs. STATE OF KARNATAKA
|
November 28, 2014 |
KUPPASWAMY Vs. A P S R T C, CHITTOOR DEPOT
|
March 13, 2014 |
KURSHID UNNISA Vs. STATE
|
July 3, 2014 |
KUTUBUSAB D. CHOORIKHAN Vs. THE DEPUTY COMMISSIONER
|
December 10, 2014 |
KYASAPURA MEENUGARARA SEVA Vs. STATE OF KARNATAKA
|
January 28, 2014 |
L APPARAO Vs. TAHASILDAR BANGALORE SOUTH TALUK BANGALORE
|
August 26, 2014 |
L DAKSHINAMURTHY Vs. K S REVANASIDDAPPA
|
April 15, 2014 |
L LAKSHMI DEVI Vs. SAJIDA BEGUM
|
July 14, 2014 |
L R RAJENDRA S/O L L RAMAMURTHY Vs. STATE OF KARNATAKA; MANAGEMENT OF ISLAMAIAH INSTITUTE OF TECHNOLOGY; PRINCIPAL ISLAMAIAH INSTITUTE OF TECHNOLOGY
|
November 28, 2014 |
L SURENDRA REDDY Vs. DIVISIONAL CONTROLLER, K S R T C
|
January 22, 2014 |
L. CHANDRAMMA Vs. K.C.N. MOHAN
|
August 18, 2014 |
L. DAYANANDA Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 2, 2014 |
L. LINGARAJU Vs. SECRETARY DEPARTMENT OF PRIMARY AND SECONDARY EDUCATION
|
April 7, 2014 |
L. NARASEGOWDA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
September 18, 2014 |
L. PRASANNA KUMAR Vs. THE STATE OF KARNATAKA
|
November 7, 2014 |
L. PREMKISHORE Vs. REVAJEETHU BUILDERS DEVELOPERS
|
July 15, 2014 |
L. RAJESHWARI Vs. THE DIRECTOR
|
August 2, 2014 |
L. SHANTI Vs. STATE OF KARNATAKA
|
October 10, 2014 |
L.C. BHAGYA Vs. STATE OF KARNATAKA
|
September 19, 2014 |
L.J. HAMSAVENI Vs. STATE OF KARNATAKA
|
September 10, 2014 |
L.J. MALATHI Vs. THE STATE OF KARNATAKA
|
October 9, 2014 |
L.K. RAMESH Vs. S.G. THIPPESHAPPA
|
February 28, 2014 |
L.V. RAJESH Vs. NAVEEN ANJUM
|
December 12, 2014 |
LABHURAM Vs. PRAKASH HEGDE
|
August 22, 2014 |
LACHAMAYYA Vs. STATE OF KARNATAKA
|
February 19, 2014 |
LACHURAM S/O CHOTUDAS Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER
|
June 12, 2014 |
LAKKANNA Vs. NALLURAMMA
|
April 7, 2014 |
LAKKAVVA Vs. MAL L IKARJUN
|
March 10, 2014 |
LAKSHMAMMA Vs. M H THIMMAPPA
|
March 28, 2014 |
LAKSHMAMMA Vs. MAKEGOWDA
|
July 22, 2014 |
LAKSHMAMMA Vs. SUBASH CHANDRA N SHETTY
|
April 28, 2014 |
LAKSHMAMMA Vs. JAVAREGOWDA SINCE
|
November 13, 2014 |
LAKSHMAMMA Vs. THE DIVISIONAL RAILWAY MANAGER
|
April 3, 2014 |
LAKSHMAMMA Vs. GANGAMMA
|
April 7, 2014 |
LAKSHMAMMA Vs. J NARASIMHAIAH
|
July 4, 2014 |
LAKSHMAMMA Vs. MAHADEVAMMA
|
November 10, 2014 |
LAKSHMAMMA Vs. THE COMMISSIONER
|
November 26, 2014 |
LAKSHMANA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
LAKSHMANA AND ORS. Vs. RAMAPPA
|
April 23, 2014 |
LAKSHMANA MOOLYA P. Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY
|
April 25, 2014 |
LAKSHMEESH Vs. STATE
|
March 21, 2014 |
LAKSHMI Vs. KENCHAPPA
|
February 4, 2014 |
LAKSHMI Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
December 2, 2014 |
LAKSHMI ALIAS LAKSHMIDEVI, Vs. MANAGING DIRECTOR, KSRTC , CENTRAL OFFICE
|
April 8, 2014 |
LAKSHMI DEVI Vs. VIDYA
|
November 3, 2014 |
LAKSHMI PRIYADARSHINI Vs. KAMALAMMA
|
April 10, 2014 |
LAKSHMI TRADES Vs. THE UNION OF INDIA
|
September 12, 2014 |
LAKSHMI VENKATESHWARA RICE MILL Vs. MAHARUDRA RICE INDUSTRIES
|
November 24, 2014 |
LAKSHMIDEVI Vs. STATE OF KARNATAKA
|
June 10, 2014 |
LAKSHMINARAYANA Vs. STATE
|
July 11, 2014 |
LALITA Vs. M.R. SUNILKUMAR AND ORS.
|
February 25, 2014 |
LALITA Vs. THE KARNATAKA STATE FINANCIAL CORPORATION
|
December 16, 2014 |
LALITHA CHAUDHARY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
February 12, 2014 |
LALITHA POOJARTHI Vs. STATE OF KARNATAKA
|
March 11, 2014 |
LALITHAMMA Vs. VISHVESHWARAIAH
|
February 12, 2014 |
LAND ACQUISITION OFFICER & ASST. COMMISSIONER Vs. REV. FR. RONALD D. SOUZA
|
April 22, 2014 |
LAQSHYA MEDIA PVT LTD Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
January 29, 2014 |
LARSEN AND TOUBRO LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
|
January 2, 2014 |
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
|
July 9, 2014 |
LATHA Vs. SUBBALAKSHMI S
|
March 17, 2014 |
LAXMAN Vs. THE LAND TRIBUNAL
|
November 18, 2014 |
LAXMAN SADEPPA DODAMANI Vs. MUTTEPPA IRAPPA HADAGINAL
|
November 20, 2014 |
LAXMAN, MOTHER SAYABAVVA CHORAGI Vs. STATE OF KARNATAKA
|
April 5, 2014 |
LAXMANAGOUDA S/O RAYANAGOUDA PATIL Vs. MALLESHAPPA S/O ANNAPPA BORAGAL
|
February 6, 2014 |
LAXMANRAO Vs. STATE OF KARNATAKA
|
February 12, 2014 |
LAXMIBAI Vs. GURUNATH, JYOTI, NEELAMMA @ BHARATI AND BASAVANTAPPA
|
March 13, 2014 |
LAXMIBAI Vs. SHANTAPPA P. KAMAT
|
June 10, 2014 |
LAXMIBAI Vs. VENKAPPA
|
January 20, 2014 |
LAXMIDEVI Vs. DIVISIONAL MANAGER
|
March 7, 2014 |
LEARNING CURVE TECHNOLOGIES BANGALORE P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 6, 2014 |
LEELA GANGAPPA Vs. M. MADHU
|
September 2, 2014 |
LEELABAI Vs. MUNICIPAL CORPORATION OF CITY OF HUBLI DHARWAD
|
December 11, 2014 |
LEELAVATHI Vs. STATE OF KARNATAKA
|
February 19, 2014 |
LEELAVATHI RAI Vs. DEPUTY COMMISSIONER D K DISTRICT MANGALORE
|
August 18, 2014 |
LEGAL MANAGER, CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. B S SHAILAJA,
|
July 14, 2014 |
LEGAL MANAGER, IFFCO TOKIO GENERAL, INSURANCE COMPANY LIMITED, BANGALORE Vs. NAGARATHNA BHASKAR AND OTHERS
|
October 7, 2014 |
LIKITH KUMAR Vs. STATE OF KARNATAKA
|
May 8, 2014 |
LILLY MASCHARANHAS Vs. STATE OF KARNATAKA
|
October 27, 2014 |
LIMBU AND BICHAPPA Vs. STATE
|
February 12, 2014 |
LINGAPPA SHIVAJOGAPPA HUTAGONNAVAR Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION
|
June 2, 2014 |
LINGARAJA Vs. DYAMANGOUDA AYYANGOUDA PATIL
|
March 7, 2014 |
LINGARAJAIAH Vs. H.N. JAMBAPPA
|
April 30, 2014 |
LINGARAJU K.H. Vs. STATE OF KARNATAKA
|
April 22, 2014 |
LM WIND POWER BLADES (INDIA) PRIVATE LIMITED Vs. KRISHNA C.S.
|
September 8, 2014 |
LOHITH H R SERVICES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 6, 2014 |
LOKAMATHA RANGAPPA Vs. B MANOHAR
|
June 5, 2014 |
LOKESH Vs. STATE BY STATION HOUSE OFFICER OF MAHILA POLICE STATION
|
February 5, 2014 |
LOKESH @ KENCHA @ NAYEE @ CHAPPAR LOKI Vs. STATE BY THYAGARAJANAGAR POLICE STATION BANGALORE
|
February 21, 2014 |
LOKESH ALIAS LOLESH Vs. RAVI,
|
June 5, 2014 |
LOKESHA Vs. STATE OF KARNATAKA
|
April 30, 2014 |
LOKESHA Vs. STATE OF KARNATAKA
|
September 16, 2014 |
LOKESHAPPA B. Vs. STATE OF KARNATAKA
|
April 7, 2014 |
LOUIS VEIGUS Vs. STATE OF KARNATAKA
|
October 20, 2014 |
LOURDES MARY Vs. THE ASST. EXECUTIVE ENGINEER
|
October 7, 2014 |
LOURDUMARY BASTIAN Vs. SHANTH KUMARI
|
November 14, 2014 |
LUCKY VALLEY INVESTMENTS AND HOLDINGS LIMITED Vs. NIL
|
January 3, 2014 |
LUPIN LIMITED Vs. STATE OF KARNATAKA
|
February 6, 2014 |
M B MANOHAR, Vs. M VARUN,
|
August 5, 2014 |
M BASAVAPUNNAIAH ALIAS M B PUNNAIAH Vs. B JAGAN MOHANA RAO
|
April 4, 2014 |
M C RAVISHANKAR Vs. STATE OF KARNATAKA
|
December 4, 2014 |
M C SUBBA REDDY, Vs. M P SUBBA REDDY,
|
April 24, 2014 |
M C SUNDARESHAN, Vs. H C MAHADEVAPPA,
|
April 16, 2014 |
M CHANDRA Vs. STATE OF KARNATAKA
|
March 26, 2014 |
M D BORALINGAIAH Vs. H S SURESH S O HALLAKERE SEETHAIAH
|
July 16, 2014 |
M DHARMENDRA, Vs. SOWBHAGYAMMA,
|
June 2, 2014 |
M G SHANKARA, Vs. DIVISIONAL CONTROLLER, N W K S R T C
|
March 18, 2014 |
M GOVINDARAJU Vs. STATE OF KARNATAKA
|
March 13, 2014 |
M H KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
June 20, 2014 |
M K CHENGAPPA Vs. STATE OF KARNATAKA
|
April 28, 2014 |
M K SHANKAR RAO Vs. STATE OF KARNATAKA
|
November 13, 2014 |
M KAVERIAMMA POOVANNA, Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD
|
July 17, 2014 |
M LAXMINARAYAN SETTY, Vs. B MURALI
|
March 1, 2014 |
M MAJUNATHA REDDY Vs. INDSING DEVELOPERS PVT LTD
|
January 3, 2014 |
M N SHASHIDHAR Vs. SPL LAND ACQUISITION OFFICER
|
April 23, 2014 |
M N VENKATARAMU Vs. SUPERINTENDENT OF POLICE & INVESTIGATING OFFICER
|
March 14, 2014 |
M PADMANABHA, Vs. STATE OF KARNATAKA
|
March 11, 2014 |
M R ANAND PRABHAKAR Vs. C V MALLIKARJUNA
|
March 25, 2014 |
M R SUJATHA Vs. KARNATAKA INDUSTRIAL AREAS
|
March 5, 2014 |
M RAJU @ CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
November 3, 2014 |
M RAMAIAH Vs. C NAGABHUSHANA REDDY
|
December 8, 2014 |
M S GOPAL RAJE URS Vs. DEVAJAMMANNI W/O WIFE SUBRAMANYA RAJE URS
|
February 6, 2014 |
M S SUJATHA Vs. STATE OF KARNATAKA
|
January 9, 2014 |
M V DEVAPRASAD Vs. M VEERA SHETTY
|
January 28, 2014 |
M VISHWANATHA Vs. STATE OF KARNATAKA
|
March 6, 2014 |
M. ANANDA Vs. STATE OF KARNATAKA
|
March 14, 2014 |
M. BABU Vs. MANAGEMENT OF PRESSCOM PRODUCTS
|
April 24, 2014 |
M. BHAGAVANTHA Vs. B.R. BABU PRASAD
|
September 9, 2014 |
M. BHASKAR Vs. VEENA
|
January 16, 2014 |
M. CHANDRASHEKAR Vs. G. AMARESH
|
November 20, 2014 |
M. CHANNARAJE URS Vs. STATE OF KARNATAKA
|
March 3, 2014 |
M. DEVARAJ Vs. BENGALURU DEVELOPMENT AUTHORITY
|
September 5, 2014 |
M. GIRISHA Vs. THE STATE BY KARNATAKA
|
November 13, 2014 |
M. GOURISH Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
|
August 19, 2014 |
M. GOVINDA Vs. EXECUTIVE OFFICER
|
December 4, 2014 |
M. GUNDAPPA Vs. THIMMA BOVI SINCE (DEAD)
|
January 28, 2014 |
M. HOOLEPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
March 11, 2014 |
M. JAYARAJAN Vs. THE CENTRAL BUREAU OF INVESTIGATION
|
October 14, 2014 |
M. KRISHNAMURTHY Vs. THE ENQUIRY OFFICER & OTHERS
|
April 4, 2014 |
M. KRISHNAPPA Vs. K.T. SRINIVAS AND ORS.
|
August 12, 2014 |
M. KUMAR Vs. H. GUNASHEELA
|
October 28, 2014 |
M. KUMARA Vs. STATE OF KARNATAKA
|
July 2, 2014 |
M. MARULARADHYA Vs. ESHWARAPPA
|
December 18, 2014 |
M. MUNIRATHNAMMA Vs. MANAGER KSRTC
|
October 16, 2014 |
M. MUNIYAPPA Vs. M. KRISHNAPPA
|
March 1, 2014 |
M. MUNIYAPPA Vs. STATE OF KARNATAKA
|
August 30, 2014 |
M. NAGESH Vs. THE MANAGEMENT OF BHORUKA ALUMINIUM COMPANY LIMITED
|
November 5, 2014 |
M. NARASIMHA MURTHY AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
December 10, 2014 |
M. PURUTHOTHAM Vs. BHUDEVAMMA
|
March 14, 2014 |
M. PUTTARAMEGOWDA Vs. THE HORTICULTURE PRODUCE CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LIMITED (HOPCOMS)
|
March 25, 2014 |
M. RAJA Vs. STATE
|
April 7, 2014 |
M. RAJENDRAN Vs. T. SATHYANARAYANA REDDY
|
October 31, 2014 |
M. RAMANATHA RAO Vs. THE STATE OF KARNATAKA
|
November 11, 2014 |
M. RAMASWAMY Vs. STATE OF KARNATAKA
|
February 12, 2014 |
M. RATHNAKAR Vs. STATE OF KARNATAKA
|
December 23, 2014 |
M. RAVINDRA RAO Vs. UNION OF INDIA
|
January 27, 2014 |
M. SHASHI KALA Vs. CANARA NIDHI LTD
|
September 12, 2014 |
M. SHATRUNJAYA SHETTY AND ORS. Vs. LAND TRIBUNAL, KARKALA AND ORS.
|
December 2, 2014 |
M. SRIHARI AND M. APPARAO Vs. PARVATAMMA AND THE STATE THROUGH TOWN POLICE STATION, SINDHANUR
|
February 12, 2014 |
M. SRINIVAS Vs. THE STATE OF KARNATAKA
|
October 14, 2014 |
M. SRINIVASA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
November 10, 2014 |
M. SUGUNA Vs. MUNI KRISHNA
|
February 20, 2014 |
M. SUNIL KUMAR Vs. M. MADANLAL JAIN
|
October 21, 2014 |
M. SURESH BABU Vs. GEETHA SURESH
|
April 24, 2014 |
M. THIMMAYYA Vs. THE DIRECTOR (ADMN. & HR) KPTCL, THE GENERAL MANAGER (ADMN. & HR) GESCOM, THE ELECTRICAL ENGINEER (ELE) O & M CIRCLE AND SUPERINTENDING ENGINEER (ELE) AND THE DISCIPLINARY AUTHORITY O & M CIRCLE
|
January 16, 2014 |
M. USHA Vs. THE COMMISSIONER
|
October 7, 2014 |
M. VEERABHADRAPPA Vs. MUNIRATHNAMMA
|
September 11, 2014 |
M. VEERABHIKSHAVATHI Vs. STATE OF KARNATAKA
|
November 7, 2014 |
M. VENKATARAMAIAH Vs. STATE OF KARNATAKA
|
February 4, 2014 |
M.BHARATHI Vs. STATE BY HEBBAL POLICE
|
March 19, 2014 |
M.C. NARAYANA GOWDA Vs. STATE OF KARNATAKA
|
November 3, 2014 |
M.C. PONNAPPA Vs. STATE BANK OF MYSORE
|
August 26, 2014 |
M.C. SUNDARA MURTHY & OTHERS Vs. GOVERNMENT OF KARNATAKA &
|
February 11, 2014 |
M.D. BABJAN Vs. ABDUL BASHEER
|
October 9, 2014 |
M.D. BETTEGOWDA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
M.D. HARIJYOTHI KUMAR Vs. MASTER R. ABHISHEK
|
January 16, 2014 |
M.D. KOHIUNDDIN Vs. STATE
|
April 23, 2014 |
M.D. PUTLAKAR Vs. STATE OF KARNATAKA
|
April 7, 2014 |
M.D. VENKATESH Vs. THE MANAGING DIRECTOR, KARNATAKA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
December 16, 2014 |
M.G. ESWARA RAO Vs. KARNATAKA STATE CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
|
October 21, 2014 |
M.G. PUTTASWAMY GOWDA Vs. STATE OF KARNATAKA
|
November 12, 2014 |
M.G. SHAB-BE MEHRAJ BANU Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 26, 2014 |
M.G. SHASHI AND J.G. AIYAPPA Vs. STATE OF KARNATAKA
|
February 24, 2014 |
M.H. HASANABBA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
M.J.RADHA Vs. DEPUTY COMMISSIONER
|
March 20, 2014 |
M.K. AGRO TECH (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
|
July 17, 2014 |
M.K. SUDARSHAN Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
|
August 19, 2014 |
M.M. ANANDRAM Vs. M.M. PANDURANGA
|
December 12, 2014 |
M.M. BASAVANA GOWDA Vs. STATE OF KARNATAKA
|
December 8, 2014 |
M.M. DEEPAK KUMAR Vs. S. POORNIMA
|
October 28, 2014 |
M.N. CHITTIAPPA Vs. STATE OF KARNATAKA
|
March 3, 2014 |
M.N. GOPALA SWAMY Vs. P. VENKATAPPA
|
December 11, 2014 |
M.N. LINGARAJU Vs. STATE OF KARNATAKA
|
June 27, 2014 |
M.N. RAMESH Vs. STATE OF KARNATAKA
|
April 21, 2014 |
M.NARAYANAPPA Vs. M/S. SHIVA SHAKTHI BIO-PLANETIC LTD
|
January 16, 2014 |
M.P. JAISHANKAR Vs. STATE OF KARNATAKA
|
September 1, 2014 |
M.P. MANJUNATH Vs. KARNATAKA INFORMATION COMMISSION
|
September 16, 2014 |
M.P. PRAKASH Vs. M.V. SEETHARAM
|
July 22, 2014 |
M.R. MAHESH Vs. H.N. VENKATACHALA
|
January 3, 2014 |
M.R. SUDESH Vs. DEPUTY COMMISSIONER, HASSAN
|
February 4, 2014 |
M.R.P. SURYANARAYANA Vs. STATE BANK OF MYSORE VYALIKAVAL BRANCH
|
February 20, 2014 |
M.S. HANUMANTHE GOWDA Vs. STATE OF KARNATAKA
|
March 11, 2014 |
M.S. KALYAN KUMAR Vs. B. VANAJAKSHI
|
November 7, 2014 |
M.S. MARKETING ENTERPRISES PVT. LTD. Vs. HAVELLS INDIA LTD.
|
December 12, 2014 |
M.S. VENKATESH Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 7, 2014 |
M.T. CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
January 22, 2014 |
M.T. LINGAIAH Vs. MADIVALARA R. JANAKI
|
November 11, 2014 |
M.T. LINGAIAH Vs. R. MADIVALARU JANAKI.
|
January 17, 2014 |
M.U. MAHESHWARAPPA Vs. V.G. LINGARAJU
|
November 26, 2014 |
M.V. LEELAVATHI Vs. C.R. SWAMY
|
September 12, 2014 |
M.V. PREMA CHANDRA Vs. SAROJAMMA
|
October 14, 2014 |
M.Y. KANTHARAJ Vs. KEMPAMMANNI
|
October 14, 2014 |
M.Y. MULLUR Vs. THE STATE OF KARNATAKA
|
November 20, 2014 |
M/S BEML LIMITED Vs. S. NAVEEN
|
January 29, 2014 |
M/S. BALANOOR PLANTATIONS & INDUSTRIES LTD. Vs. STATE OF KARNATAKA
|
February 28, 2014 |
M/S. BCITS PVT. LTD. Vs. STATE OF KARNATAKA
|
March 12, 2014 |
M/S. CITI GREEN FARMS LTD Vs. JAYAPRAKASH K.N.
|
February 19, 2014 |
M/S. FESTO CONTROLS PVT. LTD. Vs. SRI SHIVANANDA
|
March 18, 2014 |
M/S. HEWELETT PACKARD GLOBAL SOFT PVT. LTD Vs. K.L.J.A. KIRAN BABU
|
March 10, 2014 |
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SHASHIREKHAMANI, K.K. HARISH, R. THIMMAIAH AND S.N. SHANKAR
|
January 16, 2014 |
M/S. KIRLOSKAR ELECTRIC COMPANY LIMITED REPRESENTED BY ITS COMPANY SECRETARY Vs. T. NARAYANA
|
February 5, 2014 |
M/S. MEVIDA STEELS PRIVATE LIMITED Vs. STATE BY CBI
|
October 14, 2014 |
M/S. MICROTEX INDIA LTD. Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY
|
January 2, 2014 |
M/S. MYSORE CHROME TANNING COMPANY LTD Vs. S.P. GOPAL
|
February 4, 2014 |
M/S. N.C. DAS (ELECTRICAL) AND CO. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
March 17, 2014 |
M/S. POWER GEAR LIMITED Vs. M/S. GULBARGA ELECTRICITY SUPPLY COMPANY LTD.
|
February 12, 2014 |
M/S. POWER GEAR LIMITED Vs. M/S. GULBARGA ELECTRICITY SUPPLY COMPANY LTD.
|
April 12, 2014 |
M/S. RAMESH EXPORTS LIMITED Vs. K.N. VASANTHA
|
February 5, 2014 |
M/S. SHIVAM TRADING COMPANY Vs. COMMERCIAL TAX OFFICER, BANGALORE
|
January 16, 2014 |
M/S. SHRIRAM INVESTMENTS LTD. Vs. K.MOHAMMED
|
April 3, 2014 |
M/S. SPECTRA PACKS PVT. LTD. Vs. MINIMUM WAGES ACT & LABOUR & CONCILIATION OFFICER
|
February 17, 2014 |
M/S. SUPREME OVERSEAS EXPORT INDIA (P) LTD. Vs. STATE BANK OF TRAVANCORE
|
June 2, 2014 |
M/S. UDUPI POWER CORPORATION LIMITED Vs. M/S. SIMPLEX INFRASTRUCTURES LIMITED
|
February 6, 2014 |
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAZAK
|
January 16, 2014 |
M/S. UTTAM DISTILLERIES LTD. Vs. DIRECTORATE OF SUGAR
|
January 2, 2014 |
M/S.COROMANDEL SUGARS LTD. Vs. THE STATE OF KARNATAKA &
|
September 19, 2014 |
MAC CHARLES Vs. ASST COMMISSIONER OF INCOME TAX
|
April 22, 2014 |
MACH AERO COMPONENTS P. LTD. Vs. LABOUR COMMISSIONER, GOVERNMENT OF KARNATAKA
|
April 10, 2014 |
MADHAVI Vs. JAI PRAKASH NARIAN
|
April 11, 2014 |
MADHU BHANDARI Vs. STATE
|
April 24, 2014 |
MADHUKAR Vs. THE STATE OF KARNATAKA
|
December 11, 2014 |
MADHUSOODAN Vs. THE STATE OF KARNATAKA
|
September 25, 2014 |
MADHUSUDANA Vs. BASAVARAJ T. CHITHARAGI
|
December 12, 2014 |
MADHUVANA HOUSE BUILDING CO-OP SOCIETY LTD Vs. CHANNAPPA
|
July 16, 2014 |
MADIVALARA NINGAPPA Vs. M. KOMARAPPA
|
June 10, 2014 |
MAHABALA Vs. STATE
|
October 28, 2014 |
MAHABALA NAIKA Vs. DEPUTY COMMISSIONER AND ORS.
|
December 4, 2014 |
MAHABALESHWARA BHAT Vs. AARIEF
|
July 4, 2014 |
MAHABOOB BI Vs. SHARFUNNISA DEAD
|
August 14, 2014 |
MAHADEV Vs. STATE OF KARNATAKA
|
March 28, 2014 |
MAHADEV Vs. SHIVASHRANAPPA
|
September 12, 2014 |
MAHADEV BASAPPA HANCHINMANI Vs. ABBASALI AND ANOTHER
|
January 24, 2014 |
MAHADEV GURULINGAPPA KOLAR Vs. KRISHNE R KSHIRSAGAR
|
February 17, 2014 |
MAHADEV MAHABALESHWAR HEGDE Vs. NARAYAN MAHABALESHWAR HEGDE
|
January 22, 2014 |
MAHADEVA Vs. THE STATE OF KARNATAKA
|
October 7, 2014 |
MAHADEVA ALIAS MAHADEVA NAYAKA Vs. STATE OF KARNATAKA
|
July 30, 2014 |
MAHADEVA M.N. Vs. STATE OF KARNATAKA
|
April 7, 2014 |
MAHADEVAIAH Vs. STATE OF KARNATAKA
|
March 3, 2014 |
MAHADEVAMMA Vs. H.S. MAHADEVAIAH
|
April 7, 2014 |
MAHADEVAMMA Vs. STATE
|
June 2, 2014 |
MAHADEVAMMA Vs. DEENA SEVA ASHARMA AND ORS.
|
November 27, 2014 |
MAHADEVANAIKA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
December 1, 2014 |
MAHADEVAPPA Vs. STATE
|
April 7, 2014 |
MAHADEVAPPA Vs. STATE OF KARNATAKA
|
February 13, 2014 |
MAHADEVAPPA Vs. PARWATIBAI
|
September 12, 2014 |
MAHADEVAPPA RAMPURE MEDICAL COLLEGE Vs. STATE OF KARNATAKA MEDICAL EDUCATION, MINISTRY OF HEALTH & FAMILY WELFARE
|
October 29, 2014 |
MAHADEVI Vs. N. NAGENDRAPPA
|
December 19, 2014 |
MAHADEVI Vs. KENCHAVVA
|
January 31, 2014 |
MAHADEVI STORES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1
|
February 5, 2014 |
MAHAMMADE ASHRAF ALIAS ASHRAF SON OF KHATIM HAJI Vs. STATE OF KARNATAKA
|
January 22, 2014 |
MAHAMMEDSAB Vs. HAJRATHBI
|
April 7, 2014 |
MAHANTAPPA Vs. BASAWARAJ
|
September 5, 2014 |
MAHANTESH Vs. STATE OF KARNATAKA
|
February 20, 2014 |
MAHANTESH BHOPAL BENNALLI Vs. STATE OF KARNATAKA
|
March 17, 2014 |
MAHANTESH N MUDHOL Vs. STATE OF KARNATAKA
|
July 25, 2014 |
MAHARUDRAPPA Vs. MAHADEVAPPA
|
March 7, 2014 |
MAHAVEER CO-OPERATIVE BANK LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 2014 |
MAHAVEER EDUCATIONAL AND CULTURAL TRUST Vs. OFFICER-IN-CHARGE/ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
December 9, 2014 |
MAHENDRA KUMAR Vs. STATE OF KARNATAKA
|
August 20, 2014 |
MAHENDRASINGH KHETSING RAO Vs. STATE OF KARNATAKA
|
February 12, 2014 |
MAHESH Vs. STATE OF KARNATAKA
|
July 30, 2014 |
MAHESH A.C. Vs. THE STATE OF KARNATAKA
|
September 23, 2014 |
MAHESHA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
MAHESHA Vs. STATE
|
July 10, 2014 |
MAHESHA @ MAHI Vs. STATE
|
May 29, 2014 |
MAHESHWARAPPA Vs. TAMMINIDI RAMAKRISHNA
|
March 7, 2014 |
MAHESHWARI Vs. STATE OF KARNATAKA
|
June 9, 2014 |
MAHESHWARI VIDYA VARDHAK SANGH Vs. SWAMI VIVEKANANDA EDUCATIONAL AND WELFARE SOCIETY
|
June 3, 2014 |
MAHETAB, JABBAR BAIG AND AHMED BAIG Vs. STATE
|
February 14, 2014 |
MAHILA CO-OPERATIVE BANK LTD. Vs. JAGANNATHA RAO
|
February 13, 2014 |
MAILA ALIAS MALLARAPPA Vs. MANJA
|
April 8, 2014 |
MAILARAPPA Vs. SAMPAT
|
March 13, 2014 |
MAILARAPPA CHANNABASAPPA IDAGURI Vs. PRABHU
|
March 7, 2014 |
MAILARI @ C. MAILARAPPA PILLI Vs. STATE OF KARNATAKA
|
February 18, 2014 |
MAISTRY THIMMAIACHAR CHOULTRY
TRUST Vs. C CHANNA KRISHNA
|
June 13, 2014 |
MAJ PANKAJ RAI Vs. RAMCHARAN THIAGARAJAN FACS
|
October 7, 2014 |
MAJOR PANKAJ RAI Vs. STATE OF KARNATAKA
|
July 8, 2014 |
MALATESH Vs. STATE OF KARNATAKA
|
May 22, 2014 |
MALATHI, Vs. GANGADHARA AMIN,
|
March 3, 2014 |
MALAYALI K.A. SUBRAMANI Vs. STATE OF KARNATAKA
|
February 21, 2014 |
MALEPPA Vs. STATE OF KARNATAKA
|
April 5, 2014 |
MALINGARAYYA Vs. IMRAN AHMED AND ORS.
|
October 14, 2014 |
MALLAIAH Vs. SANJEEVARYAPPA,
|
August 7, 2014 |
MALLANNA Vs. LAKSHMAMMA AND ORS.
|
September 15, 2014 |
MALLAPPA Vs. LALITA
|
January 27, 2014 |
MALLAPPA Vs. STATE OF KARNATAKA
|
January 22, 2014 |
MALLAPPA Vs. LOKESH
|
June 5, 2014 |
MALLAPPA Vs. MALLAPA
|
February 24, 2014 |
MALLAPPA ALIAS MALLIKARJUN Vs. STATE OF KARNATAKA
|
June 16, 2014 |
MALLAPPA BHIMAPPA SHILLI Vs. YALLAPPA
|
June 3, 2014 |
MALLAPPA HANUMAPPA JOLAD Vs. STATE OF KARNATAKA
|
November 18, 2014 |
MALLAPPA HOLKUNDI Vs. THE SPECIAL DIRECTOR GENERAL
|
July 15, 2014 |
MALLE GOWDA Vs. K T SHIVRAME GOWDA FATHER NAME NOT KNOWN, MAJOR
|
March 21, 2014 |
MALLESH Vs. STATE
|
December 10, 2014 |
MALLESHA Vs. STATE OF KARNATAKA
|
February 21, 2014 |
MALLESHA Vs. STATE OF KARNATAKA
|
September 4, 2014 |
MALLIKARJUN Vs. ASSOCIATED CEMENT CO. LTD.
|
June 9, 2014 |
MALLIKARJUN Vs. STATE OF KARNATAKA
|
April 24, 2014 |
MALLIKARJUN Vs. THE STATE OF KARNATAKA
|
July 23, 2014 |
MALLIKARJUN &OTHERS Vs. THE STATE OF KARNATAKA
|
April 29, 2014 |
MALLIKARJUNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
December 1, 2014 |
MALLIKARJUNA H.M. Vs. STATE OF KARNATAKA
|
November 25, 2014 |
MALLIKARJUNA REDDY Vs. STATE OF KARNATAKA
|
February 3, 2014 |
MALLIKARJUNAIAH Vs. M. MAHADEVAIAH
|
September 4, 2014 |
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
|
November 17, 2014 |
MALLIKARJUNASWAMY Vs. THE STATE OF KARNATAKA
|
October 20, 2014 |
MAMTAZ BEGUM Vs. K SARAVANAN
|
February 10, 2014 |
MANA CORPORATION Vs. AMALAGIRIS
|
December 4, 2014 |
MANAGEMENT OF BANGALORE ELECTRICITY COMPANY LIMITED Vs. PRASANNA KUMAR
|
March 7, 2014 |
MANAGEMENT OF HEWELEFT PACKARD GLOBAL SOFT PVT LTD Vs. K L J A KIRAN BABU
|
March 10, 2014 |
MANAGEMENT OF INTEGRATED ELECTRIC CO PVT LTD Vs. K B GANGAIAH C/O KODE THIMMAIAH
|
January 22, 2014 |
MANAGEMENT OF J C ENGINEERING HOUSE Vs. N RAMESH KUMAR
|
March 14, 2014 |
MANAGEMENT OF KSRTC Vs. B SIDDAPPA
|
March 11, 2014 |
MANAGEMENT OF KSRTC DAVANGERE DIVISION Vs. S H JAYARAMA,
|
March 5, 2014 |
MANAGEMENT OF NEKRTC Vs. RAJU. S. JAYDI
|
October 15, 2014 |
MANAGER ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PADMAMMA
|
July 25, 2014 |
MANAGER NATIONAL INSURANCE CO. LTD. Vs. K.K. KALLESH
|
August 21, 2014 |
MANAGER UNITED INDIA INSURANCE CO. LTD., BANGALORE Vs. P. HARIDASS AND OTHERS
|
May 13, 2014 |
MANAGER, NATIONAL INSURANCE CO , LTD Vs. GOWRAMMA
|
June 2, 2014 |
MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. I.C. PUSHPALATHA
|
November 28, 2014 |
MANAGER-LEGAL, ICICI LOMBARD GEN. INSURANCE CO. LTD. Vs. V. GEETHA
|
December 4, 2014 |
MANAGING DIRECTOR Vs. S.K. SYED ZABIULLA
|
April 29, 2014 |
MANAGING DIRECTOR Vs. PATTU
|
March 7, 2014 |
MANAGING DIRECTOR K S R T C DEPOT Vs. CHINNA HANUMAIAH
|
June 10, 2014 |
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSORT CORPORATION Vs. JAYALAKSHMI
|
March 7, 2014 |
MANAGING DIRECTOR NWKRTC HUBLI Vs. SHANTA BALIRAM BIRJE
|
March 28, 2014 |
MANAGING DIRECTOR, B M T C , CENTRAL OFFICES Vs. V JAMUNA,
|
April 15, 2014 |
MANAGING DIRECTOR, HOSPET Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 26, 2014 |
MANAGING DIRECTOR, K S R T C ,
K HANUMANTHAIAH DOUBLE ROAD Vs. K SHIVARAJ
|
June 13, 2014 |
MANAGING DIRECTOR, KSRTC Vs. BHAGYA M D,
|
February 6, 2014 |
MANAGING DIRECTOR, KSRTC Vs. ANITHA S. RAVI
|
December 9, 2014 |
MANAGING DIRECTOR, KSRTC Vs. BASAPPA
|
September 26, 2014 |
MANAGING DIRECTOR, KSRTC DEPOT Vs. YASHWANTHA,
|
July 21, 2014 |
MANAGING DIRECTOR, NWKRTC Vs. MANAGING DIRECTOR, NWKRTC
|
April 7, 2014 |
MANAS ELECTRIC COMPANY Vs. CHIEF ENGINEER, ELECTRICITY, CORPORATE PLANNING, GESCOM
|
March 17, 2014 |
MANCHAMMA Vs. ERAMMA
|
November 28, 2014 |
MANDOVI MOTORS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 25, 2014 |
MANEYAPANDA KALAPPA @ RIN Vs. MANEYAPANDA NANJAPPA
|
February 20, 2014 |
MANGALA SHRIDHAR Vs. THE KARNATAKA GOVERNORS SECRETARIAT OFFICE
|
September 23, 2014 |
MANGALAMMA Vs. CHIKKEGOWDA MAJOR,
|
July 16, 2014 |
MANGALAMMA Vs. SANNARANGAMMA
|
December 2, 2014 |
MANGALORE CATHOLIC CO-OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA
|
February 21, 2014 |
MANGALORE REFINERY AND PETROCHEMICALS LIMITED (MRPL) Vs. STATE OF KARNATAKA
|
September 23, 2014 |
MANGALORE SPECIAL ECONOMIC ZONE LTD Vs. SHASHIDHAR R SHETTY
|
February 6, 2014 |
MANGESH KAISARE Vs. STATE OF KARNATAKA
|
June 9, 2014 |
MANIKRAO Vs. STATE OF KARNATAKA
|
February 14, 2014 |
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 4, 2014 |
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. K. JAYAVANTHA BHAKTA
|
November 27, 2014 |
MANIPAL UNIVERSITY Vs. STATE OF KARNATAKA
|
April 2, 2014 |
MANIPAL UNIVERSITY Vs. UNION OF INDIA
|
May 22, 2014 |
MANISH BAJPE Vs. THE STATE OF KARNATAKA
|
September 19, 2014 |
MANJA Vs. PRATAPA AND ORS.
|
September 25, 2014 |
MANJA ALIAS MANJUNATH Vs. STATE
|
March 20, 2014 |
MANJA NAIKA Vs. STATE OF KARNATAKA
|
April 15, 2014 |
MANJAPPA Vs. GOURAMMA
|
March 4, 2014 |
MANJU Vs. V.H. DEVARAJ
|
April 7, 2014 |
MANJU Vs. MANJUNATH
|
October 28, 2014 |
MANJU Vs. STATE
|
October 29, 2014 |
MANJU Vs. STATE OF KARNATAKA
|
February 21, 2014 |
MANJU ALIAS MANJULI Vs. STATE OF KARNATAKA
|
March 12, 2014 |
MANJULA Vs. S A LAKSHMIPATHY,
|
February 10, 2014 |
MANJULA Vs. STATE OF KARNATAKA
|
March 5, 2014 |
MANJUNATH Vs. STATE
|
May 22, 2014 |
MANJUNATH Vs. P. NETHRAVATHI
|
July 9, 2014 |
MANJUNATH Vs. STATE OF KARNATAKA
|
January 27, 2014 |
MANJUNATH Vs. B.T. LAXMINARAYANA
|
April 7, 2014 |
MANJUNATH Vs. UNION OF INDIA
|
September 2, 2014 |
MANJUNATH @ MANJUGOUDA Vs. B.S. BIRADAR
|
October 15, 2014 |
MANJUNATH B D, Vs. GOVERNMENT OF INDIA
|
March 12, 2014 |
MANJUNATH BASAVANNEPPA BADIGER Vs. STATE OF KARNATAKA
|
June 6, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
November 3, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
May 29, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
March 10, 2014 |
MANJUNATHA Vs. STATE
|
October 20, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
March 12, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
January 17, 2014 |
MANJUNATHA Vs. STATE
|
January 18, 2014 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
October 13, 2014 |
MANJUNATHA @ BETHENGERE MANJA Vs. STATE OF KARNATAKA, BY NELAMANGALA POLICE
|
February 12, 2014 |
MANJUNATHA @ MANJA Vs. STATE OF KARNATAKA
|
February 5, 2014 |
MANJUNATHA @ RAJU Vs. THE STATE
|
January 6, 2014 |
MANJUNATHA ALIAS MANJA ALIAS GUTTA Vs. STATE OF KARNATAKA
|
July 28, 2014 |
MANJUNATHA D.T. Vs. STATE OF KARNATAKA
|
September 5, 2014 |
MANJUNATHA PANDU @ PANDURANGA SHET Vs. GANESH KRISHNA SHET
|
March 18, 2014 |
MANOHAR Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
|
July 4, 2014 |
MANOHAR Vs. THE DEPUTY COMMISSIONER AND ORS.
|
March 1, 2014 |
MANOHAR Vs. LAXMI
|
January 24, 2014 |
MANOHAR ANNAPPA BHATKANDE Vs. BABU ANNAPPA BHATKANDE
|
February 4, 2014 |
MANOJ KUMAR JENA Vs. STATE OF KANATAKA
|
October 16, 2014 |
MANOJ KUMAR KOTHARI Vs. THE STATE OF KARNATAKA
|
November 25, 2014 |
MANOJ KUMAR SHUKLA Vs. STATE OF KARNATAKA
|
March 26, 2014 |
MANORAMA P ADAPA, W/O PRABHAKARA ADAPA Vs. RAMA, S/O LATE KUTTU MOOLYA; PUSHPAVATHI, D/O LATE KITTU MOOLYA; VISHWANATHA; GANGADHARA; SUNDARA; UMESH; PRADEEP; ADDITIONAL LAND TRIBUNAL; STATE OF KARNATAKA
|
November 25, 2014 |
MANSOOR Vs. STATE OF KARNATAKA
|
July 4, 2014 |
MANSOOR KHAN Vs. JAYPEE CEMENTS CORPORATION LIMITED
|
April 25, 2014 |
MANTRI TRANQUIL APARTMENTS OWNERS ASSOCIATION Vs. BENGALURU ELECTRICITY SUPPLY COMPANY LIMITED
|
September 1, 2014 |
MANU Vs. STATE
|
September 15, 2014 |
MANUPRASAD Vs. STATE BY KODEGANAHALLI POLICE
|
February 3, 2014 |
MAPILLAI K H SULAIMAN Vs. STATE OF KARNATAKA
|
March 12, 2014 |
MAQBOOL JAN Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO , LTD
|
June 16, 2014 |
MAQBOOLUNNISA Vs. HAFEEZKHAN
|
December 19, 2014 |
MARADI RANGAIAH Vs. STATE OF KARNATAKA
|
September 15, 2014 |
MARANNA Vs. STATE REPRESENTED BY THE DEPUTY CONSERVATOR OF FOREST OFFICER
|
February 13, 2014 |
MARATT PLANTATIONS (P.) LTD. Vs. NATURAFLEX (P.) LTD.
|
June 12, 2014 |
MAREMMA Vs. THE MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
December 17, 2014 |
MAREWWA Vs. REVANSIDDAPPA
|
June 10, 2014 |
MARIGOUDA CHANABASAPPA MARIGOUDAR Vs. SATTEPA VEERAPPA KOUJALAGI
|
February 6, 2014 |
MARINANJAMMA ALIAS NANJAMMA Vs. B G KAMALAMMA
|
January 6, 2014 |
MARIPUTTAIAH ALIAS PRABHUSWAMY Vs. STATE OF KARNATAKA
|
March 18, 2014 |
MARISWAMY Vs. STATE OF KARNATAKA
|
June 13, 2014 |
MARIYAPPA Vs. ADINARAYANA YARVA,
|
April 1, 2014 |
MARIYAPPA Vs. THE SLAO
|
October 7, 2014 |
MARIYAPPA Vs. K.V. NAIDU
|
August 22, 2014 |
MARIYAPPA P M , S/O LATE POOJARI MUNIYAPPA Vs. LAND TRIBUNAL ANEKAL TALUK; ANJANEYSWAMY & KODANDARAMASWMY TEMPLE; STATE OF KARNATAKA; DEPUTY COMMISSIONER BANGALORE DISTRICT; B NANJUNDAREDDY; RAJAGOPAL
|
November 21, 2014 |
MARROF KHAN Vs. THE STATE OF KARNATAKA
|
November 24, 2014 |
MARTHAL, Vs. CLAIMS MANAGER, RELIANCE GENERAL INSURANCE CO , LTD
|
March 6, 2014 |
MARTIN J. PUNITH Vs. THE PRESIDENT AND CORRESPONDENT, BASEL MISSION HIGHER EDUCATION CENTRE
|
December 15, 2014 |
MARUTHI FINANCE ENTERPRISES Vs. T. LAKSHMI
|
September 3, 2014 |
MARUTI Vs. DHARMAMMA
|
October 7, 2014 |
MARUTI Vs. ANNAREDDY
|
October 28, 2014 |
MARUTI SATYAPPA KESARGOPPA Vs. BALU LAGAMA PUJARI
|
January 23, 2014 |
MARUTI YUVAKA SANGHA Vs. STATE OF KARNATAKA
|
February 13, 2014 |
MARY ELIZAABETH, Vs. SHOBA,
|
March 13, 2014 |
MARY GRACE EDUCATION CENTRE Vs. MARTIN MARIA DOSS
|
August 18, 2014 |
MARY JOHN Vs. STATE OF KARNATAKA
|
February 5, 2014 |
MASOOM Vs. THE SECRETARY
|
July 8, 2014 |
MASTANAPPA Vs. R. SHANTABAI
|
December 9, 2014 |
MASTER HARISHA Vs. DEPUTY COMMISSIONER OF POLICE
|
September 18, 2014 |
MASTER MITHUN L. Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 26, 2014 |
MASTER MOHAMED MOIN SADIQ Vs. AMANATH CO-OPERATIVE BANK LTD.
|
September 22, 2014 |
MATRIX INTERNATIONAL Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
July 24, 2014 |
MAYA APPLIANCES (PRIVATE) LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
March 19, 2014 |
MAYA M H Vs. K P VINOD KUMAR
|
March 12, 2014 |
MAYA S SHETTY Vs. STATE OF KARNATAKA
|
July 9, 2014 |
MAYANNA, Vs. STATE OF KARNATAKA
|
March 14, 2014 |
MAYANNAGOWDA, Vs. GANGAMMA,
|
January 20, 2014 |
MAYAPPA Vs. STATE
|
January 29, 2014 |
MD. NAYEEM SHAIKH Vs. STATE
|
November 6, 2014 |
MEDREICH LIMITED Vs. NIL
|
April 22, 2014 |
MEENAKSHI Vs. NAZEER AHMED
|
December 11, 2014 |
MEENAKSHI RAMAKRISHNA KARANTH Vs. PRAVEEN
|
March 20, 2014 |
MEERA RACHAPPA ALUR Vs. STATE OF KARNATAKA
|
September 3, 2014 |
MEGA CITY Vs. T RAGHAVENDRA SHETTY
|
March 28, 2014 |
MEHARUNNISA Vs. SYED HABEEB
|
December 18, 2014 |
MEHTABSAB Vs. YUSUF
|
February 17, 2014 |
MELAMANI SHEKHAR AND ORS. Vs. STATE OF KARNATAKA REP. BY ITS SECRETARY II, THE COMMISSIONER FOR PUBLIC INSTRUCTIONS, THE DIRECTOR DPT. OF SECONDARY EDUCATION AND THE DEPUTY DIRECTOR FOR PUBLIC INSTRUCTIONS
|
February 3, 2014 |
MESSERS TRINITY ENGINEERING TRADING CO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
March 5, 2014 |
MHAMMAD ALI Vs. STATE OF KARNATAKA
|
September 18, 2014 |
MICRO LABS LIMITED Vs. B V SUDHAMANI
|
April 21, 2014 |
MICROFX Vs. STATE OF KARNATAKA
|
July 9, 2014 |
MICROFX Vs. STATE OF KARNATAKA
|
September 10, 2014 |
MILAN PLYWOOD SUPPLIERS Vs. STATE OF KARNATAKA
|
July 10, 2014 |
MILIND CHAUDHARY Vs. KARNATAKA STATE LAW UNIVERSITY
|
September 18, 2014 |
MINACS LIMITED Vs. NIL
|
November 27, 2014 |
MINAPPA Vs. STATE
|
June 11, 2014 |
MINOR RAVI Vs. KASHINATH SHINDE
|
March 7, 2014 |
MINOR SHAILASHREE Vs. DENIS DSOUZA AND ORS.
|
July 1, 2014 |
MIR IFTHEKAR ALI Vs. QUDSIA
|
November 17, 2014 |
MIRZA HABIB AGA Vs. KARNATAKA STATE BOARD OF WAKF
|
January 2, 2014 |
MIRZA SAJJAD HUSSAIN Vs. BAYAN BAI WAKF
|
February 17, 2014 |
MITRA BHOOMI INFRASTRUCTURES PRIVATE LIMITED Vs. N.S. NIRANJAN
|
September 1, 2014 |
MOHAMED NAVEED AHMED Vs. STATE OF KARNATAKA
|
February 20, 2014 |
MOHAMEED USMAN KHAN, Vs. RUDRAPPA,
|
July 18, 2014 |
MOHAMMAD FAIZAL Vs. STATE OF KARNATAKA
|
November 6, 2014 |
MOHAMMAD HASAN SHAIKH ALI SAHEB MIRZANI Vs. ABDUL RAHIMAN SHAIKH ALI SAHEB MIRZANI
|
March 7, 2014 |
MOHAMMAD TANVEER, Vs. DIVISIONAL CONTROLLER, KSRTC
|
April 16, 2014 |
MOHAMMED ABBAS @ C. IQBAL AHAMED Vs. JAIBUNNISA
|
April 23, 2014 |
MOHAMMED AKRAM PASHA Vs. HASEEN TAJ
|
March 10, 2014 |
MOHAMMED ALEEMULLA Vs. STATE OF KARNATAKA
|
October 17, 2014 |
MOHAMMED ASHRAF Vs. TABBASUM
|
June 30, 2014 |
MOHAMMED BASHU, ADVOCATE Vs. V C HIREMATH PRESS REPORTER
|
June 5, 2014 |
MOHAMMED BILAL Vs. CHETAN K S
|
June 17, 2014 |
MOHAMMED FUZAIL Vs. STATE OF KARNATAKA
|
February 5, 2014 |
MOHAMMED GHOUSE KHAN @ GHOUSE KHAN Vs. STATE OF KARNATAKA
|
February 3, 2014 |
MOHAMMED HANIF SHABAB Vs. ANJUMAN HAMI-E-MUSLIMEEN
|
October 16, 2014 |
MOHAMMED HARFATH Vs. STATE
|
July 23, 2014 |
MOHAMMED HARFATH Vs. STATE
|
August 26, 2014 |
MOHAMMED KHIZARULLA Vs. M. BABA
|
January 8, 2014 |
MOHAMMED MASHAQ SAB Vs. PRL CHIEF CONSERVATOR OF FOREST
|
February 25, 2014 |
MOHAMMED NAYAZULLA Vs. HASSAN DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
April 2, 2014 |
MOHAMMED NAZEER AHMED Vs. MURALI MOHAN
|
February 28, 2014 |
MOHAMMED SHUKOOR Vs. VINODAN
|
March 19, 2014 |
MOHAN Vs. STATE OF KARNATAKA
|
July 4, 2014 |
MOHAN BABU Vs. UNION OF INDIA
|
September 2, 2014 |
MOHAN KUMAR AND HITHESH KUMAR Vs. HEBBAGODI POLICE, REPRESENTED BY S.P.P.
|
March 11, 2014 |
MOHAN MANGHNANI Vs. THE ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
|
December 16, 2014 |
MOHAN OMANNA ASTEKAR Vs. RAMACHANDRA OMANNA ASTEKAR
|
January 2, 2014 |
MOHAN RAJ @ MAHABALA POOJARY Vs. VENKATESH K.T. AND THE BRANCH MANAGER THE NATIONAL INSURANCE COMPANY LTD
|
March 18, 2014 |
MOHAN VIRWANI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
September 16, 2014 |
MOHANDAS SUKRU GOUDA Vs. GANESH MAHADEV HEGDE
|
April 11, 2014 |
MOHANKUMAR Vs. DEEPA ALIAS MANJULA
|
March 21, 2014 |
MOHD AYUB Vs. SHAHISTA PARVEEN
|
November 3, 2014 |
MOHD. GHOUSE Vs. ANANT PADMANSABH ACHARYA
|
January 22, 2014 |
MOHD. TAJODDIN Vs. THE DEPUTY COMMISSIONER BIDAR
|
February 13, 2014 |
MOIN BASHA KURNOOLI Vs. THE STATE OF KARNATAKA
|
July 25, 2014 |
MOIN BASHA KURNOOLI Vs. STATE OF KARNATAKA
|
March 5, 2014 |
MOMU. ANJANAPPA REDDY Vs. STATE OF KARNATAKA
|
April 22, 2014 |
MONAPPA POOJARY Vs. STATE POLICE SUB-INSPECTOR, BANTWAL RURAL POLICE STATION
|
July 17, 2014 |
MOODABIDRI GURUGALA BASADI Vs. ANANTARAJA INDIRA AND ORS.
|
December 12, 2014 |
MOOKAMBIKA TRADERS Vs. COMMERCIAL TAX OFFICER
|
March 26, 2014 |
MOOKAMBIKA TRADERS Vs. THE COMMERCIAL TAX OFFICER (AUDIT-1)
|
July 8, 2014 |
MOSES DEVARAJ Vs. BALU
|
November 13, 2014 |
MOTAPPA Vs. ERAPPA
|
June 23, 2014 |
MOULA ALIAS MOULANA, Vs. A DEVARAJ
|
March 27, 2014 |
MOULANA SYED MOHAMMED IBRAHIM Vs. STATE OF KARNATAKA
|
March 28, 2014 |
MR. DHIRENDRA ISHWARLAL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
February 12, 2014 |
MR. HARISH N. Vs. STATE OF KARNATAKA, BY ITS INSPECTOR OF POLICE, HAL POLICE STATION AND SRI. NAVEEN
|
February 21, 2014 |
MR. M. RAJU Vs. MR. Y.C. HEMARAJ AND THE NEW INDIA ASSURANCE CO. LTD.
|
March 3, 2014 |
MUBARAK Vs. STATE OF KARNATAKA
|
October 28, 2014 |
MUBEEN TAJ Vs. THE CHIEF OFFICER TOWN PANCHAYAT
|
October 7, 2014 |
MUDALAGI EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE
|
March 5, 2014 |
MUDDIYADA THIMMAIAH AND KANDERA M. GANAPATHI Vs. STATE
|
February 4, 2014 |
MUKDUM SAB Vs. ABDUL KADAR SAB @ SUBEDAR
|
February 24, 2014 |
MUNEER M.K.H. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE (BBMP) AND ORS.
|
December 3, 2014 |
MUNEER SAIT Vs. VILANGHAT XAVIER JOSE
|
October 31, 2014 |
MUNIKANNAN Vs. KENCHAPPA
|
November 11, 2014 |
MUNINANJAPPA Vs. ASHWATHANARAYAN
|
January 24, 2014 |
MUNIRAIKUMAR A.M. Vs. STATE OF KARNATAKA
|
February 14, 2014 |
MUNIRAJA Vs. STATE
|
February 18, 2014 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
May 29, 2014 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
October 27, 2014 |
MUNIRAJU @ MUNI Vs. STATE OF KARNATAKA
|
February 6, 2014 |
MUNIRAJU S/O CHANNAPPA Vs. KASHAMMA @ KASHIYAMMA BAI @ KASHI BAI
|
December 11, 2014 |
MUNIRATHNAMMA Vs. K VENKATESHAN
|
April 10, 2014 |
MUNISWAMAIAH Vs. STATE OF KARNATAKA
|
March 1, 2014 |
MUNISWAMAPPA Vs. SHANKARAPPA
|
November 6, 2014 |
MUNISWAMY Vs. CHARLES KATANU GEORGE
|
January 9, 2014 |
MUNISWAMY Vs. E VENKATASWAMY,
|
March 21, 2014 |
MUNISWAMY K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 8, 2014 |
MUNIVENKATAMMA Vs. GANGA ANJANAMMA
|
February 24, 2014 |
MUNIYAMMA Vs. BANGALARAPPA
|
December 12, 2014 |
MUNIYAMMA Vs. STATE OF KARNATAKA
|
September 23, 2014 |
MUNIYAMMA & OTHERS Vs. THE SECRETARY TO GOVT & OTHERS
|
August 1, 2014 |
MUNIYAPPA Vs. KRISHNAPPA
|
February 7, 2014 |
MUNIYAPPA Vs. PILLAPPA
|
January 16, 2014 |
MUNIYAPPA, Vs. SPECIAL LAND ACQUISITION OFFICER, VISVESWARAYYA TOWER
|
July 10, 2014 |
MUNIYELLAMMA Vs. GANGAMMA
|
February 17, 2014 |
MUNNA @ MUNNA SHARMA @ PARMANAND; RAM PARAMESH @ RAM PRAVESH; RAJU @ MAQSOOD @ AHAMAD Vs. STATE
|
November 18, 2014 |
MURALI Vs. STATE
|
June 26, 2014 |
MURALIDHAR Vs. N R KAPOOR
|
November 14, 2014 |
MURALIDHARA RAO B.R. Vs. STATE
|
November 7, 2014 |
MURALIKRISHNA Vs. STATION HOUSE OFFICER UPPARPET POLICE STATION BANGALORE
|
January 6, 2014 |
MURTHY Vs. STATE BY CHINTAMANI TOWN POLICE, REPRESENTED BY PUBLIC PROSECUTOR
|
March 13, 2014 |
MURTHY, H.Y. RAJAKUMARA, H.S. KIRANA AND NANJUNDA Vs. STATE OF KARNATAKA
|
February 14, 2014 |
MUSTAQ AHMED KHAN Vs. THE STATE OF KARNATAKA
|
November 25, 2014 |
MUTHAIAH Vs. STATE OF KARNATAKA
|
January 21, 2014 |
MUTHOOT FINANCE LIMITED Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA, BANGALORE AND ORS.
|
January 23, 2014 |
MUTHYALAKKA Vs. UNION OF INDIA
|
January 23, 2014 |
MUTTAWWA Vs. BAPURAY
|
April 7, 2014 |
MUYEEN ASMA Vs. OMBUDSMAN
|
August 20, 2014 |
MWESIGYE PEREZ HANS Vs. NATIONAL INSURANCE CO , LTD
|
June 13, 2014 |
MYSORE CITY CORPORATION Vs. M. S. PUSHPAVALLI
|
January 21, 2014 |
MYSORE FRUIT PRODUCTS LIMITED Vs. COMMISSIONER
|
March 21, 2014 |
MYSORE PINJARAPOL SOCIETY Vs. SHIVALINGE GOWDA
|
October 15, 2014 |
MYSORE ZILLA MAHILEYARA MEENU
UTHPADAKARA & MARATAGARARA
SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA,
|
June 3, 2014 |
N B DEVAMMA Vs. KAMALA
|
July 17, 2014 |
N CHALAPATHI Vs. VINAYAKA PRASANNA K
|
April 11, 2014 |
N GIRISH KUMAR Vs. STATE OF KARNATAKA; REGIONAL TRANSPORT OFFICER BANGALORE SOUTH
|
November 14, 2014 |
N HARISH GOWDA Vs. MANAGEMENT OF BOSCH LTD
|
March 28, 2014 |
N JAYARAMAIAH Vs. S VANITHA
|
January 23, 2014 |
N JAYARAMAPPA Vs. STATE OF KARNATAKA
|
October 28, 2014 |
N KARIYAPPA, C/O M NAGARAJ Vs. DIVISIONAL CONTROLLER, K S R T C , MYSORE RURAL DIVISION
|
January 29, 2014 |
N MANJUNATHA REDDY, Vs. M M RATHNAM
|
June 3, 2014 |
N MARUTI SETTY Vs. Y NAGARATNAMMA
|
March 13, 2014 |
N PUTTAMMA, Vs. KRISHNA REDDY,
|
July 30, 2014 |
N R SREENIVASAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
February 26, 2014 |
N RAMESHA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 28, 2014 |
N V NARASIMHA MURTHY Vs. HANUMANTHAIAH
|
August 1, 2014 |
N V RAJESH Vs. STATE
|
February 17, 2014 |
N. BALAKRISHNA Vs. CHIEF ENGINEER
|
April 7, 2014 |
N. BHASKAR Vs. STATE OF KARNATAKA AND ORS.
|
December 2, 2014 |
N. CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
October 7, 2014 |
N. G. SHYAMASUNDER Vs. STATE BY UPPARPET POLICE
|
October 10, 2014 |
N. GURURAJA Vs. ANURADHA K.
|
July 1, 2014 |
N. KRISHNAIAH Vs. STATE OF KARNATAKA
|
March 7, 2014 |
N. LOKESH Vs. STATE
|
September 23, 2014 |
N. LOKESH KUMAR @ LOKESH Vs. STATE OF KARNATAKA
|
May 22, 2014 |
N. MARUTI SETTY Vs. Y. NAGARATNAMMA AND THE STATE OF KARNATAKA
|
March 13, 2014 |
N. MEGHASHYAM Vs. SANJEEVANI WALVEKAR
|
November 6, 2014 |
N. MUNISWAMY REDDY Vs. M. NARAYANASWAMY
|
April 5, 2014 |
N. RAJENDRAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
October 14, 2014 |
N. RAVIKUMAR Vs. T. SIDDA REDDY
|
December 16, 2014 |
N. SATHYANATHAN AND SONS PRIVATE LIMITED Vs. M. MURASHA @ MURESHA BASHA
|
February 5, 2014 |
N. SHANTHAKUMARI Vs. JAYAMMA
|
August 21, 2014 |
N. SHIVARAJ Vs. SRINIVAS
|
February 11, 2014 |
N. SHRIHARI Vs. BABU SHETTY
|
February 26, 2014 |
N. SREENIVASA NAIDU Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
November 27, 2014 |
N. SRINIVAS Vs. V. NARAYANASWAMY
|
March 18, 2014 |
N. SRINIVASA Vs. SRIMURULESH
|
March 5, 2014 |
N. THRIVENI Vs. ANJUMA KHAN
|
November 11, 2014 |
N. UMA Vs. STATE OF KARNATAKA
|
December 2, 2014 |
N. VARALAKSHMI Vs. NOORULLA KHAN AND ORS.
|
September 15, 2014 |
N. VENKATESHA Vs. STATE
|
May 13, 2014 |
N. VISHWANATHA KUMAR Vs. STATE OF KARNATAKA
|
October 27, 2014 |
N.A. HARIS Vs. RAJIV HEGDE
|
March 7, 2014 |
N.A. MUTHAPPA Vs. STATE OF KARNATAKA
|
October 9, 2014 |
N.A. SURYANARAYANA Vs. STATE BY INSPECTOR
|
November 28, 2014 |
N.C. DAS (ELECTRICAL) & CO. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
November 25, 2014 |
N.C. MRUTHUNJAYA Vs. M.K. SRIKANTA
|
January 16, 2014 |
N.C. UMESH Vs. STATE OF KARNATAKA
|
March 7, 2014 |
N.D. SALI Vs. KARNATAKA HOUSING BOARD
|
February 12, 2014 |
N.G. PRABHAKAR Vs. MANALI HOUSING DEVELOPMENT COMPANY LIMITED
|
August 18, 2014 |
N.H. CHIDAMDAR Vs. STATE OF KARNATAKA
|
November 19, 2014 |
N.J. PALAKSHA NAIK Vs. THE KUVEMPU UNIVERSITY
|
December 18, 2014 |
N.K. RADHIKA AND ANIRUDHA V. BHARADWAJ Vs. M.S. BHASKAR
|
January 23, 2014 |
N.P. JAYARAM Vs. MANAGEMENT OF TRIVENI ENGINEERING & INDUSTRIES LTD.
|
June 2, 2014 |
N.S. ESHWAR Vs. STATE OF KARNATAKA
|
January 17, 2014 |
N.S. SHYAMA SUNDAR Vs. A. AMARNATH
|
December 9, 2014 |
N.T. SEBASTIAN Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD.
|
September 11, 2014 |
N.V. DHANANJAYA Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
October 31, 2014 |
N.V. GURUMURTHY REDDY Vs. SANJEEVAMMA
|
October 10, 2014 |
N.V. MOHAMMED UNNI Vs. SAIFULLA KHAN
|
April 7, 2014 |
N.W.K.R.T.C. Vs. CHANDRASHEKAR
|
February 4, 2014 |
NABEESA Vs. RAVI KUMAR
|
April 28, 2014 |
NABI Vs. BRANCH MANAGER NATIONAL INSURANCE CO. LTD.
|
June 9, 2014 |
NADAKERAPPA Vs. PILLAMMA
|
December 30, 2014 |
NAFEEZA Vs. STATE OF KARNATAKA
|
September 26, 2014 |
NAFEEZA BANU Vs. STATE OF KARNATAKA
|
April 5, 2014 |
NAFLA RAUFF Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2014 |
NAGALAKSHMI H.P. Vs. STATE OF KARNATAKA
|
April 7, 2014 |
NAGAMMA Vs. MARUTI DEVASTAN VISHWARTH MANDALI
|
March 19, 2014 |
NAGANAGOUDA ADOPTIVE FATHER Vs. NAGAVVA
|
March 27, 2014 |
NAGANAYAKA Vs. STATE
|
February 5, 2014 |
NAGANNA Vs. JAFFAR SHAH
|
June 4, 2014 |
NAGAPPA Vs. SHIVALINGAPPA
|
February 25, 2014 |
NAGAPPA G NAIK Vs. STATE OF KARNATAKA
|
March 17, 2014 |
NAGARAJ Vs. BALAJI
|
September 4, 2014 |
NAGARAJ Vs. STATE OF KARNATAKA
|
October 27, 2014 |
NAGARAJ G S Vs. STATE OF KARNATAKA
|
April 4, 2014 |
NAGARAJ GUPTA Vs. R MARUTHI PRASAD
|
January 30, 2014 |
NAGARAJ PATAGAR Vs. STATE
|
February 5, 2014 |
NAGARAJA Vs. SUNITHA
|
July 10, 2014 |
NAGARAJA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
NAGARAJA Vs. STATE OF KARNATAKA
|
October 30, 2014 |
NAGARAJA @ NAGA S/O LATE NARAYANAPPA Vs. STATE OF KARNATAKA
|
December 8, 2014 |
NAGARAJA RAO Vs. CENTRAL BUREAU OF INVETIGATION
|
April 25, 2014 |
NAGARAJU Vs. VENKATALAKSHMI
|
August 26, 2014 |
NAGARAJU Vs. M. MAHESHA
|
January 3, 2014 |
NAGARAJU B C Vs. STATE OF KARNATAKA
|
January 18, 2014 |
NAGARATHNA Vs. M.V. VISHWANATH
|
January 16, 2014 |
NAGARATHNAMMA Vs. NAGARATHNAMMA
|
November 11, 2014 |
NAGARATHNAMMA Vs. C D ERAMALLAIHA
|
March 21, 2014 |
NAGARATHNAMURTHY Vs. S. NARAYANAPPA
|
November 20, 2014 |
NAGAREDDY Vs. MAHABOOB
|
August 6, 2014 |
NAGAVENI, Vs. MALLIKARJUNA, BYRATHI VILLAGE, DODDAGUBBI POST
|
July 8, 2014 |
NAGAVVA Vs. UNION OF INDIA
|
March 20, 2014 |
NAGENDRA B BALIGA Vs. TOWN PANCHAYAT BANTWAL ANDOW
DAKSHINA KANNADA DISTRICT
|
July 15, 2014 |
NAGENDRA BHATTA Vs. RAMAKRISHNA TUNGA
|
November 5, 2014 |
NAGENDRA GOWDA Vs. SERICULTURE EXTENSION OFFICER TECHNICAL SERVICE CENTER
|
March 24, 2014 |
NAGENDRA THAKAPPA BOBATE Vs. DEMAKKA
|
July 16, 2014 |
NAGENDRASWAMY K.M. Vs. STATE
|
July 4, 2014 |
NAGESH Vs. STATE OF KARNATAKA
|
January 31, 2014 |
NAGESH NAIKA Vs. STATE OF KARNATAKA
|
October 15, 2014 |
NAGESH S/O ANANT SHETTI Vs. SHRIKANT S/O JATTI NAIK AND ORS
|
January 16, 2014 |
NAGESHWARA RAO, Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
|
July 18, 2014 |
NAMDEV Vs. STATE OF KARNATAKA
|
October 16, 2014 |
NAMDHARI SEEDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
NANDA Vs. SHRI RAM @ PARASHURAM KHATWATE
|
November 17, 2014 |
NANDAN. H.N. Vs. STATE OF KARNATAKA
|
September 8, 2014 |
NANDHINI DELUXE Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
|
December 2, 2014 |
NANDINI @ VIDYASHREE VIVEKANANDA SHET Vs. VIVEKANANDA SADANANDA SHET
|
January 16, 2014 |
NANDISHA Vs. STATE OF KARNATAKA
|
February 19, 2014 |
NANJAIAH Vs. STATE BY STATE PUBLIC PROSECUTOR
|
February 12, 2014 |
NANJAMARI Vs. SOMASHEKARAIAH
|
June 17, 2014 |
NANJAMMA Vs. VENKATAMMA
|
August 27, 2014 |
NANJAMMA Vs. ASHWATHAMMA
|
April 4, 2014 |
NANJAMMA Vs. AKKAYAMMA
|
April 30, 2014 |
NANJAPPA Vs. ORIENTAL INS CO LTD ; SHUBHA GOWDA
|
November 5, 2014 |
NANJAPPA Vs. STATE OF KARNATAKA
|
September 26, 2014 |
NANJAPPA, Vs. STATE OF KARNATAKA
|
June 5, 2014 |
NANJEGOWDA Vs. C M RANGEGOWDA
|
February 12, 2014 |
NANJUNDA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
NANJUNDA JOIS Vs. GOVERNMENT OF KARNATAKA
|
January 2, 2014 |
NARASAKKA Vs. D. RUDRAIAH
|
October 31, 2014 |
NARASILAL RAJABAI PATEL Vs. M. SATHISH M. BHONSLE
|
December 10, 2014 |
NARASIMHA @ NARASIMAIAH Vs. S. JAGADISH
|
April 16, 2014 |
NARASIMHA MURTHY B H , Vs. N S NATARAJA
|
January 24, 2014 |
NARASIMHA RAO S. Vs. THE INSPECTOR GENERAL OF POLICE
|
December 18, 2014 |
NARASIMHAPPA Vs. POOJARI MUNIYAPPA
|
March 5, 2014 |
NARAYAN Vs. SHRIDHAR
|
April 3, 2014 |
NARAYAN Vs. VATSALA
|
March 21, 2014 |
NARAYAN Vs. STATE OF KARNATAKA
|
January 16, 2014 |
NARAYANA BHAT Vs. ASST. CONSERVATOR OF FOREST
|
January 2, 2014 |
NARAYANA KOTIAN Vs. KRISHNI
|
January 30, 2014 |
NARAYANA MANVA VENKA PUJARI Vs. NARAYAN NARASIMHA BHAT
|
February 7, 2014 |
NARAYANA REDDY Vs. STATE OF KARNATAKA
|
January 17, 2014 |
NARAYANAMMA Vs. H.M. KRISHNAPPA
|
August 26, 2014 |
NARAYANAMURTHY Vs. YOGESH K R , S/O RAJEGOWDA
|
November 27, 2014 |
NARAYANAPPA Vs. SARVODAYA WEAVERS CO-OPERATIVE PRODUCING MARKETING SOCIETY LTD.
|
June 3, 2014 |
NARAYANAPPA Vs. ASSISTANT COMMISSIONER, CHIKKABALLAPUR SUB-DIVISION
|
August 12, 2014 |
NARAYANASWAMY Vs. LAKSHMIDEVAMMA
|
November 3, 2014 |
NARAYANASWAMY Vs. STATE
|
May 15, 2014 |
NARESH S. Vs. LATHA
|
October 27, 2014 |
NASEEMA Vs. M.R. PALANIYAPPA
|
February 12, 2014 |
NASEER AHMED Vs. DIRECTOR, ESI CORPORATION
|
February 13, 2014 |
NASIR KHAN Vs. STATE OF KARNATAKA
|
March 10, 2014 |
NASIR, Vs. STATE OF KARNATAKA
|
January 22, 2014 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GANGADHARAYYA PATTADSWAMY HIREMATH
|
November 12, 2014 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. VENKATACHALAPATHI
|
April 4, 2014 |
NATIONAL INSURANCE CO , LTD Vs. REKHA DEVI,
|
June 20, 2014 |
NATIONAL INSURANCE CO LTD Vs. ABDUL SALAM
|
July 23, 2014 |
NATIONAL INSURANCE CO LTD Vs. C M ACCACHI,
|
March 17, 2014 |
NATIONAL INSURANCE CO LTD Vs. S P KRISHNAIAH SETTY
|
March 17, 2014 |
NATIONAL INSURANCE CO LTD Vs. B U CHENGAPPA
|
March 17, 2014 |
NATIONAL INSURANCE CO LTD Vs. ABDUL SATTAR; RIJWAN S/O CHAND PASHA; BASHEER KHAN
|
November 20, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. PUTTASWAMY
|
March 5, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. HANUMANTHARAYAPPA AND ORS.
|
March 14, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. SUSHILA
|
November 17, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. ANNAMMA VARGHESE
|
October 7, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. A. LAXMAN AND N. HANUMANTHA
|
January 16, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. SOWMYA
|
August 7, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. ADIVEPPA
|
December 4, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. RENUKA
|
April 7, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. JAFFER
|
August 21, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHAKAR ANKUSH BIRADAR
|
June 4, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MANCHAIAHA H.B.
|
January 2, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTABAI
|
September 8, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NAGAMMA
|
August 2, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SAYED ALLAUDDIN
|
December 3, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. K SUJATHA,
|
June 20, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. ANNAPOORNA
|
November 13, 2014 |
NATIONAL SEEDS CORPORATION LTD Vs. RAMA REDDY
|
February 17, 2014 |
NAVEED AHMED, Vs. AJAZ AHMED KHAN
|
July 18, 2014 |
NAVEEN SHETTY Vs. RAJESH POOJARY
|
October 17, 2014 |
NAYAZ AND ORS. Vs. STATE OF KARNATAKA
|
August 22, 2014 |
NAYEEM PASHA, Vs. NAVEED AHMAD,
|
July 16, 2014 |
NAZEER @ NAZEE AHMED Vs. CHANDRASHEKAR GOWDA
|
January 17, 2014 |
NEELAM BASHIR Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
February 14, 2014 |
NEELAMMA Vs. K.G. SHASHIDHAR
|
December 30, 2014 |
NEELAVVA Vs. SHEKAPPA
|
June 4, 2014 |
NEELU @ NILUFAR Vs. H.V. MANJUNATHA
|
February 4, 2014 |
NEETA Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
|
December 10, 2014 |
NEHA BANSAL Vs. STATE OF KARNATAKA
|
July 14, 2014 |
NETAJI P KAVALEKAR Vs. EDWARD AVELINO FRANCIS PEREIRA
|
April 16, 2014 |
NETAJI PETTIGE ANGADI VARTHAKARA Vs. MASTI GRAM PANCHAYATH
|
March 6, 2014 |
NETHARAVATHI @ CHAITHRA Vs. STATE OF KARNATAKA
|
April 9, 2014 |
NETHARAVATHI S ALIAS CHAITHRA, Vs. STATE OF KARNATAKA
|
April 9, 2014 |
NETTAM GOVINDAPPA Vs. DURGAPPA
|
November 12, 2014 |
NEW INDIA ASSURANCE CO , LTD Vs. SHASHI REKHA
|
June 4, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. KUM PRAHRUTHI HOLUR KUMARASWAMY
|
July 18, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. BHAIRAVVA
|
April 10, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. BHUVANESHWARI
|
April 11, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. BAIJABAI,
|
July 17, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. STATE OF KARNATAKA
|
March 28, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. K. MANOGNA
|
December 11, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. B.M. SUBRAMANYA AND SRI SHANKAR SINGH
|
January 23, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. VELUMURUGAN V.
|
November 24, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANKAR
|
June 4, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M. JAYARATHNAMMA
|
April 7, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARUTHI K.H. AND ORS.
|
July 1, 2014 |
NIDHI COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
NIKHIL THARD Vs. HANUMAKKA
|
August 25, 2014 |
NILESH AGENCIES Vs. STATE OF KARNATAKA
|
April 25, 2014 |
NINGAMMA Vs. STATE OF KARNATAKA
|
July 1, 2014 |
NINGAPPA Vs. HARISH
|
December 11, 2014 |
NINGAPPA Vs. THE STATE OF KARNATAKA
|
December 17, 2014 |
NINGAPPA Vs. SHANKAR SELF STYLED AS
|
April 11, 2014 |
NINGAPPA Vs. BASAWWA
|
June 18, 2014 |
NINGAPPA Vs. JAGADISH
|
February 5, 2014 |
NINGAPPA Vs. SHANKAR
|
March 4, 2014 |
NINGAPPA Vs. CIRCLE POLICE INSPECTOR
|
October 29, 2014 |
NINGAPPA DYAVAPPA KULKARNI Vs. MAHALINGAPPA S/O VEERABHADRAPPA MITHAIGAR
|
February 6, 2014 |
NINGARAJU Vs. STATE
|
April 7, 2014 |
NINGARAJU Vs. SUBRAMANYAM
|
April 7, 2014 |
NIRANJAN KUMAR Vs. S. NARAYANAPPA
|
January 3, 2014 |
NIRMALA UPADHYA Vs. NARAYANA POOJARY
|
June 11, 2014 |
NIRMALA V RAJU W/O M V N RAJU Vs. SUKUMAR VENUGOPAL
|
February 4, 2014 |
NISAR Vs. STATE OF KARNATAKA
|
March 21, 2014 |
NISAR AHMED MOHD IQBAL ABID Vs. RUKIYA
|
April 29, 2014 |
NISHA B. KOPARDE Vs. R. SHIVANNA
|
November 17, 2014 |
NISHANTH MOHAMOOD KHAN Vs. STATE OF KARNATAKA
|
April 16, 2014 |
NITHIN NARAYANA DAS MANDHANA Vs. STATE OF KARNATAKA
|
February 11, 2014 |
NITHYANANDA SWAMY Vs. THE DEPUTY COMMISSIONER AND ORS.
|
November 18, 2014 |
NITIN Vs. UDAPAYYA
|
June 6, 2014 |
NOOR KHAN Vs. SUBHASH HARLALKA THE DIRECTOR M/S. RIDHI SIDHI TEXTILES LTD
|
February 21, 2014 |
NOORAHAMAD SHASHASAHEB Vs. GANGUBAI
|
June 2, 2014 |
NOORAHEMMED NIZAM MUJAVAR Vs. SHAFI MEERASAB MUJAVAR
|
April 15, 2014 |
NOORUNNISSA COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
|
April 7, 2014 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. CHANDRASHEKAR & ANOTHER
|
July 4, 2014 |
NORTH-WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ASHOK REVANASIDDAPPA INDI
|
February 4, 2014 |
NSR GASTRONOMY (MAURITIUS) LLC Vs. K.N. VASUDEVA ADIGA AND ORS.
|
October 15, 2014 |
NUTAN VIDYALAYA SOCIETY Vs. STATE OF KARNATAKA
|
June 6, 2014 |
NUZIVEEDU SEEDS PRIVATE LIMITED Vs. METAHELIX LIFE SCIENCES PRIVATE LIMITED
|
March 1, 2014 |
O. CHANDRASHEKARAPPA Vs. THE COMMERCIAL TAX OFFICER
|
April 11, 2014 |
O. GANGADHARA Vs. UNION OF INDIA
|
November 12, 2014 |
O.G. AUTO GAS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
July 21, 2014 |
OBLA REDDY Vs. STATE OF KARNATAKA
|
October 14, 2014 |
OFFICIAL LIQUIDATOR OF HIND MATA INDUSTRIES LIMITED Vs. KAMLESH GAURISHANKAR PANDYA
|
November 13, 2014 |
OFFICIAL LIQUIDATOR OF M/S. VINTEK R.F. PRODUCTS LIMITED Vs. SRI. S. KRISHNAMURTHY AND ORS.
|
January 16, 2014 |
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. SANDVIK ASIA LIMITED
|
February 4, 2014 |
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. SILICON SHIPWRIGHT (PRIVATE) LIMITED
|
February 18, 2014 |
OLIVERIA SHIMONA Vs. STATE OF KARNATAKA
|
April 5, 2014 |
OMANA CHETAN Vs. M/S. ORIENTAL INSURANCE COMPANY LTD.
|
January 6, 2014 |
ORIENTAL INSURANCE CO , LTD Vs. T JYOTHI,
|
July 10, 2014 |
ORIENTAL INSURANCE CO LTD Vs. BHAGYALAKSHMI
|
April 24, 2014 |
ORIENTAL INSURANCE CO LTD Vs. H VANNESH ALIAS VANNESH
|
March 14, 2014 |
ORIENTAL INSURANCE CO LTD Vs. NAGANATH
|
March 28, 2014 |
ORIENTAL INSURANCE CO. LTD Vs. TABREEZ AHMED
|
September 4, 2014 |
ORIENTAL INSURANCE CO. LTD Vs. SAVITHRI HUDGE
|
March 19, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. MUBEEN TAJ
|
December 16, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. MASTER SIDDARTH BHARATH
|
October 28, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH
|
July 11, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. LAKKAWWA
|
September 25, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PEER SAB
|
September 11, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANKARAPPA
|
April 4, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKSHMAMMA
|
March 1, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANJINAPPA
|
March 11, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHILPAKALA
|
June 10, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALIBAI
|
January 3, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAYATHRI UMESH
|
November 26, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. K. KOTRESH
|
December 19, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. BHAGIRATHI M J
|
July 1, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. KALLAMMA ALIAS KAMALAMMA,
|
July 18, 2014 |
ORIENTAL INSURANCE COMPANY TCMA BUILDING Vs. THIMMAMMA
|
March 19, 2014 |
OZONE URBANA INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
December 1, 2014 |
OZONE URBANA INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
December 10, 2014 |
P A MEENA, Vs. CHOLAMANDALAM MS GEN INSURANCE CO , LTD
|
March 4, 2014 |
P ABUBAKKER Vs. MOHAN WADIYAR
|
June 10, 2014 |
P ANBARASN, Vs. NEW INDIA ASSURANCE CO LTD
|
September 9, 2014 |
P CHALUVARAJ Vs. MANAGEMENT OF INDIAN EXPRESS REP BY ITS REGIONAL MANAGER
|
April 10, 2014 |
P GANGADHARA REDDY Vs. VELU MURUGAN
|
August 6, 2014 |
P K GEORGE KUTTY Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA BANGALORE
|
September 3, 2014 |
P S RAMESHKUMAR Vs. STATE OF KARNATAKA
|
August 7, 2014 |
P S SANAULLA Vs. JAYANTH P MEHTA
|
April 21, 2014 |
P SUBRAMANI, Vs. P RAMESH,
|
June 12, 2014 |
P. ANANDA Vs. STATE OF KARNATAKA
|
March 14, 2014 |
P. BALAJI Vs. KUMADA N.
|
November 14, 2014 |
P. BASAVA SHANKARA RAO Vs. THE STATE OF KARNATAKA
|
December 8, 2014 |
P. ESHWARI Vs. P.S. THANUJA AND P.S. ROJA
|
January 16, 2014 |
P. GOKUL Vs. NAVEEN CHANDRA M.
|
December 3, 2014 |
P. JAI SINGH Vs. B.M.T.C.
|
December 5, 2014 |
P. MAHADEVA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
February 4, 2014 |
P. MALLAPPA Vs. UNION OF INDIA
|
February 3, 2014 |
P. MOHAN RAM Vs. STATE OF KARNATAKA
|
November 21, 2014 |
P. NAGESH Vs. STATE OF KARNATAKA
|
April 23, 2014 |
P. RAJALAKSHMI Vs. LAKSHMESH M.
|
December 5, 2014 |
P. RAMPRASAD Vs. SINDOORI R.
|
June 27, 2014 |
P. RANGASWAMY @ RANGASWAMY Vs. B.S. PUTTANNA
|
February 19, 2014 |
P. RUKMANDHA REDDY Vs. THE DEPUTY INSPECTOR GENERAL
|
December 12, 2014 |
P. SOMASUNDARAM Vs. DEVAKI SRINIVASAN AND ORS.
|
November 27, 2014 |
P. VASAPPA GOWDA Vs. STATE OF KARNATAKA
|
November 13, 2014 |
P. VENKATESHWARA RAO Vs. IQBAL BEIG
|
April 9, 2014 |
P. VENKATRATNAYA Vs. MANAGING DIRECTOR, KPCL
|
April 7, 2014 |
P.A. CHANDRU Vs. STATE OF KARNATAKA
|
May 22, 2014 |
P.B. IBRAHIM Vs. ABDUL RAHIMA AADAM SHEKH
|
March 17, 2014 |
P.G. PRABHUPRASAD Vs. CAUVERY NEERAVARI NIGAMA LTD.
|
January 21, 2014 |
P.K. BALAJI Vs. K. DHANAVANTRI
|
February 26, 2014 |
P.K. VEERABHADRA Vs. TOBACCO BOARD
|
January 27, 2014 |
P.M. GOPI Vs. B.M. VENKATALAKSHMAMMA
|
June 3, 2014 |
P.M. SHANKAR Vs. STATE OF KARNATAKA
|
June 4, 2014 |
P.M. SONNE GOWDA Vs. STATE OF KARNATAKA AND ORS.
|
December 11, 2014 |
P.P.PRAKASH AND I.M.ROSY Vs. STATE OF KARNATAKA
|
February 12, 2014 |
P.R. BHASKAR Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 5, 2014 |
P.R. SHESHAGIRI RAO Vs. SRIMATHI YASHODAMMA
|
November 24, 2014 |
P.R. SURESH BABU Vs. B.S. BHARATHI
|
October 30, 2014 |
P.S. KUMARA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
P.S. MUDDAPPA Vs. P.D. PONNANNA AND S.D. PRASAD
|
February 3, 2014 |
P.S. SANTOSH Vs. STATE OF KARNATAKA
|
July 3, 2014 |
P.S. SRINIVASAN Vs. STATE OF KARNATAKA
|
February 5, 2014 |
PADMAVATHI Vs. K. RAVICHANDRAN
|
June 25, 2014 |
PADMAVATI Vs. YALLAPPA
|
December 11, 2014 |
PADMAVATI Vs. SIDDANNA S. MAGANAGERE
|
October 28, 2014 |
PAKARIAH SANGAIAH HALAKERI Vs. STATE OF KARNATAKA
|
September 25, 2014 |
PALANISWAMI Vs. STATE OF KARNATAKA
|
January 20, 2014 |
PAMPANAGOUDA Vs. DEEPA
|
June 3, 2014 |
PANDHARINATH Vs. SHIVKUMAR
|
October 30, 2014 |
PANDIRAJ, Vs. STATE OF KARNATAKA
|
June 11, 2014 |
PANDURANGA Vs. STATE OF KARNATAKA
|
July 2, 2014 |
PANDURANGAPPA B.P. Vs. STATE OF KARNATAKA
|
March 18, 2014 |
PANKAJ DHIRAJLAL SANGHVI Vs. RELIGARE FINVEST LTD.
|
March 19, 2014 |
PANKAJ L. KOTHARI Vs. T.K. NAGARAJ
|
August 20, 2014 |
PARAMESH Vs. N. SRIDHAR
|
July 3, 2014 |
PARAMESHA Vs. STATE OF KARNATAKA
|
February 5, 2014 |
PARAMESHA NAIKA Vs. STATE OF KARNATAKA
|
April 28, 2014 |
PARAMESHAPPA AND ORS. Vs. STATE OF KARNATAKA
|
July 3, 2014 |
PARAMESHAWARAPPA AND ORS. Vs. DAKSHAYANI AND ORS.
|
July 4, 2014 |
PARAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 20, 2014 |
PARAPPA GURUPAD HUBBALLI Vs. GOURAWWA
|
July 22, 2014 |
PARASHIVA Vs. STATE OF KARNATAKA
|
December 26, 2014 |
PARASHURAM Vs. VENKATREDDY
|
December 10, 2014 |
PARASHURAMA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
PARAVVA BANDROLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 19, 2014 |
PARE KESHAVAYYA Vs. STATE OF KARNATAKA
|
November 26, 2014 |
PARLE PRODUCTS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
September 25, 2014 |
PARTHA Vs. STATE OF KARNATAKA
|
November 26, 2014 |
PARUBAI Vs. CHANDRAKANT
|
February 28, 2014 |
PARVATAWWA W/O FAKIRAPPA RATHOD Vs. DHARMAWWA W/O VARAJAPPA CHAVAN
|
March 13, 2014 |
PARVATHAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 26, 2014 |
PARVATHAMMA Vs. NARAYANAPPA @ PILLAPPAIAH
|
March 1, 2014 |
PARVATHAMMA Vs. SHIVAKUMAR @ SHIVANNA
|
February 10, 2014 |
PARVATHAMMA & OTHERS Vs. PARAMESH & ANOTHER
|
July 4, 2014 |
PARVATHAMMA KOM LATE PUTTAIAH Vs. STATE OF KARNATAKA
|
June 10, 2014 |
PARVATHAMMA, ANITHA. M AND ARUN. M Vs. DIRECTOR, KGID AND THE SUPERINTENDENT OF POLICE
|
January 17, 2014 |
PARVATHI Vs. MAHANTAPPA BANASODE
|
June 6, 2014 |
PARVATI Vs. YESHVANT SIDDHAPPA PATIL
|
July 18, 2014 |
PARVATI SHANKAR CHOUGULE Vs. SHANKARAYYA B HALAGIMARADI
|
March 21, 2014 |
PARWETTEWWA W/O GANGAPPA BALLARI Vs. STATE OF KARNATAKA; SUBHASH S/O NINGAPPA HEREKAR; SANTOSH S/O SANTU SHIVAJI HEREKAR; NAGESH @ NAGARAJ S/O KALAMAPPA NAGOJI
|
November 28, 2014 |
PASHUPATI Vs. BANGARAYYA
|
July 21, 2014 |
PATEL MUNIREDDY Vs. APPAIAH REDDY
|
September 2, 2014 |
PATEL REALTY INDIA LIMITED Vs. STATE
|
July 11, 2014 |
PATIL Vs. STATE OF KARNATAKA
|
June 2, 2014 |
PATIL VENKANAGOUDA BENAKANGOUDA Vs. THE KALLAPPANNA AWADE ICHALAKARANJI JANATA SAHAKARI BANK LIMITED
|
July 1, 2014 |
PATNI COMPUTERS SYSTEMS LTD. Vs. DEPUTY LABOUR COMMISSIONER
|
November 7, 2014 |
PATON CONSTRUCTIONS PRIVATE LTD. Vs. THE STATE OF KARNATAKA
|
October 30, 2014 |
PATSON STRUCTURAL Vs. STATE OF KARNATAKA
|
January 29, 2014 |
PAULO Vs. P P GURAVA
|
March 6, 2014 |
PAVADAPPA Vs. YAMANOORAPPA
|
June 6, 2014 |
PAVAN Vs. STATE
|
April 2, 2014 |
PAVITHRA Vs. STATE OF KARNATAKA
|
July 22, 2014 |
PAVITHRA G K, Vs. H MANJUNATH,
|
June 11, 2014 |
PAWADEPPA Vs. SHANTA
|
June 5, 2014 |
PEERSAB AKRAM NADAF Vs. SHANKAR SHIDDAPPA PUJERI
|
March 21, 2014 |
PEPSICO HOLDINGS INDIA LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS-06)
|
April 11, 2014 |
PERFECT POLYBAAGS PRIVATE LTD. Vs. CANARA BANK
|
November 26, 2014 |
PETER Vs. DEPUTY COMMISSIONER
|
September 12, 2014 |
PILLA ANJANAPPA S. Vs. K.S. MUNIANJANAMMA
|
November 18, 2014 |
PILLAMMA Vs. THE STATE OF KARNATAKA
|
September 3, 2014 |
PILLANARASIMHAIAH, Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR TALUK
|
July 10, 2014 |
PILLAPPA Vs. STATE OF KARNATAKA
|
September 8, 2014 |
PILLOORBASHA Vs. STATE
|
June 6, 2014 |
PONNUSWAMY Vs. K GANESHAN
|
January 31, 2014 |
POOJAPPA Vs. MANAGING DIRECTOR
|
March 27, 2014 |
POOJAPPA Vs. STATE OF KARNATAKA
|
March 26, 2014 |
POOJASHREE S Vs. PRINCIPAL
|
November 26, 2014 |
POORNESHA Vs. STATE OF KARNATAKA
|
June 2, 2014 |
POORNIMA SAIDAR ALIAS KARNI Vs. STATE OF KARNATAKA
|
July 21, 2014 |
PRABHA S, Vs. P A RANJAN,
|
April 25, 2014 |
PRABHAKAR Vs. VISHAL RETAIL LIMITED
|
November 10, 2014 |
PRABHAKAR Vs. K. MANJUNATH IRKAL
|
March 19, 2014 |
PRABHAKARA Vs. STATE OF KARNATAKA
|
January 23, 2014 |
PRABHAMANI Vs. KAMALA J.S.
|
November 11, 2014 |
PRADEEP Vs. RATHNAMMA
|
April 21, 2014 |
PRADEEP Vs. STATE OF KARNATAKA
|
March 7, 2014 |
PRADEEP KUMAR Vs. STATE OF KARNATAKA
|
September 23, 2014 |
PRAHALAD ACHAR Vs. G GADIRAPPA
|
March 20, 2014 |
PRAHALADA Vs. NATIONAL INSU CO LTD
|
August 2, 2014 |
PRAJWAL S. KUMAR Vs. PULLANDAYA DAIVASTHANA TRUST
|
August 25, 2014 |
PRAKASH Vs. DODDATHAYAMMA
|
March 13, 2014 |
PRAKASH Vs. STATE BY RIPPENPETE POLICE RIPPENPETE
|
February 3, 2014 |
PRAKASH Vs. STATE
|
March 10, 2014 |
PRAKASH Vs. THIMMAMMA
|
December 11, 2014 |
PRAKASH CHAND P. OSTWAL Vs. L. SRINIVAS
|
October 17, 2014 |
PRAKASH CHANDRA Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
November 14, 2014 |
PRAKASH MALLI Vs. AUTHORISED OFFICER, CANARA BANK
|
February 20, 2014 |
PRAKASH MICHAEL Vs. BANGALORE DEVELOPMENT
|
July 7, 2014 |
PRAKASH NAIDU Vs. RAJ NARAYANA DUBEY
|
December 4, 2014 |
PRALHAD M. DESHPANDE Vs. STATE OF KARNATAKA
|
January 9, 2014 |
PRAMESHI ALIAS PARAMESHWAR L KEMMANNAVAR Vs. MURALIDHAR
|
July 9, 2014 |
PRANAV KUMAR TIWARY, Vs. MOHAMMED HARIS
|
February 20, 2014 |
PRARTHANA P.T. Vs. G.M. SHAREEF
|
November 7, 2014 |
PRASANNA Vs. STATE OF KARNATAKA
|
February 18, 2014 |
PRASANNA EDUCATION TRUST Vs. NATIONAL COUNCIL FOR THE TEACHER EDUCATION
|
August 2, 2014 |
PRASANNA KUMAR Vs. G.M. SIDDESHWAR AND OTHERS
|
February 12, 2014 |
PRASANNA KUMAR Vs. G.M. SIDDESHWAR
|
January 16, 2014 |
PRASANNA KUMAR M.R. Vs. STATE OF KARNATAKA
|
April 7, 2014 |
PRASHANTH V. BOCCASSAM Vs. RAMENDAR NANJANGUD
|
October 31, 2014 |
PRATHAMIKA KRISHI PATTINA SAHAKARI SANGH LTD Vs. RETURNING OFFICER TALUKA AGRICULTURAL PRODUCE
|
April 11, 2014 |
PRATIBHA Vs. AZMAL AHMED
|
April 5, 2014 |
PRATIBHA Vs. THE STATE OF KARNATAKA
|
December 8, 2014 |
PRAVEEN CHANDRASHEKHAR GANIGER Vs. MOHAN SANGAPPA GANIGER
|
April 8, 2014 |
PRAVEEN GUPTA Vs. C.L. SESHADRI
|
June 9, 2014 |
PRAVEEN KUNDER Vs. STATE ELECTION COMMISSION
|
February 18, 2014 |
PRAVEENA H.K. Vs. STATE BY STATION HOUSE OFFICER
|
January 8, 2014 |
PREM CHAND GRAG Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 26, 2014 |
PREMA AND ORS. Vs. NIJALINGAPPA AND ORS.
|
April 2, 2014 |
PREMAKUMAR Vs. STATE OF KARNATAKA
|
June 24, 2014 |
PREMALEELA AND ORS. Vs. AMEENABI AND ORS.
|
July 3, 2014 |
PREMAVATHI Vs. S.V. JAYAMMA AND ORS.
|
September 5, 2014 |
PREMAVATHI SHETTY Vs. VEERABHADRAPPA
|
April 7, 2014 |
PREMESH Vs. RAJU
|
March 7, 2014 |
PREMILA NALINI GRUBB Vs. THE COMMISSIONER
|
December 9, 2014 |
PRESIDENCY COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 5, 2014 |
PRESTIGE ESTATES PROJECTS (PRIVATE) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 21, 2014 |
PRINCE PAIKATTU, Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE CO , LTD
|
July 30, 2014 |
PRINCES FRANKLYN Vs. D. BABU
|
September 3, 2014 |
PRIYA RANGANATH Vs. STATE OF KARNATAKA
|
March 21, 2014 |
PROF. H.B. WALIKAR Vs. THE CHANCELLOR OF UNIVERSITIES IN KARNATAKA AND HIS EXCELLENCY THE GOVERNOR OF KARNATAKA
|
November 27, 2014 |
PRUTHVI STONES Vs. GOVERNMENT OF KARNATAKA, COMMISSIONER OF COMMERCIAL TAXES
|
July 11, 2014 |
PUJARI SALLAPURIYAPPA Vs. THE SPECIAL TAHSILDAR
|
January 28, 2014 |
PUNDALIK Vs. RANGAPPA VENKAPPA BIRADAR PATIL
|
January 17, 2014 |
PUNDI CHANNABASAPPA Vs. PUNDI PAMPANNA
|
April 5, 2014 |
PUNURU SUMANA Vs. P.V. NIRANJAN KUMAR REDDY
|
November 6, 2014 |
PURNIMA PRAKASH PATTANSHETTI Vs. MANJUNATH NAGANAGOUDA KULKARNI
|
September 12, 2014 |
PURUSHOTHAMA SHETTY Vs. NIRUPAMA SHETTY
|
January 17, 2014 |
PUSHPA S. SHETTY Vs. STATE
|
September 16, 2014 |
PUSHPA SHETTY Vs. THE ASSISTANT REVENUE OFFICER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
December 16, 2014 |
PUSHPALATHA, Vs. BHAGYAMMA,
|
June 17, 2014 |
PUSHPAVATHI Vs. THE STATE OF KARNATAKA
|
November 12, 2014 |
PUSHPAVATHI Vs. STATE OF KARNATAKA
|
February 20, 2014 |
PUTTA Vs. C.K. NAGARAJU
|
March 3, 2014 |
PUTTA NANJARAJE URS Vs. THE MANAGEMENT OF KSRTC, SUBHASH NAGAR, BANGALORE
|
June 23, 2014 |
PUTTAIAH Vs. E.T. ESHWARA GOWDA
|
April 8, 2014 |
PUTTALING Vs. STATE OF KARNATAKA
|
April 30, 2014 |
PUTTALINGAIAH Vs. THE STATE OF KARNATAKA
|
October 27, 2014 |
PUTTALINGAMMA Vs. STATE OF KARNATAKA
|
August 2, 2014 |
PUTTAMADAPPA Vs. STATE OF KARNATAKA
|
November 13, 2014 |
PUTTAMMA Vs. GOVERNMENT OF KARNATAKA
|
March 7, 2014 |
PUTTAMMA Vs. NANJUNDAIAH
|
March 26, 2014 |
PUTTAMMA Vs. MANJULA
|
November 5, 2014 |
PUTTAMMA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
|
January 8, 2014 |
PUTTAMMA, Vs. CHIEF SECRETARY, GOVT OF KARNATAKA, VIDHANA SOUDHA
|
April 5, 2014 |
PUTTANARASAIAH, Vs. SHIVAKUMAR,
|
April 29, 2014 |
PUTTANINGAMMA Vs. ANITHA AND SRI SURESH BABU
|
February 4, 2014 |
PUTTANNIAH Vs. THE DIVISIONAL CONTROLLER, KSRTC
|
February 12, 2014 |
PUTTARAJU Vs. STATE OF KARNATAKA
|
March 28, 2014 |
PUTTASIDDAMMA Vs. DODDARAYAPETE SIDDAIAH
|
September 8, 2014 |
PUTTASIDDAMMA Vs. SIDDARAJU
|
November 28, 2014 |
PUTTASWAMY Vs. N KRISHNAIAH
|
March 28, 2014 |
PUTTAWWA Vs. DEVAPPA
|
November 26, 2014 |
R CHINNA DURAI Vs. JAYAMMA
|
March 19, 2014 |
R CHOWDAMMA Vs. M NARAYANAPPA
|
April 8, 2014 |
R DHANALAKSHMI Vs. P GOPAL
|
September 9, 2014 |
R HARISH Vs. M V SHALINI
|
August 18, 2014 |
R K CHANDRASHEKARAN Vs. STATE OF KARNATAKA
|
April 11, 2014 |
R KUSUMA, Vs. DIVISIONAL CONTROLLER, KSRTC
|
June 10, 2014 |
R M LEELAVATHI DEVI Vs. STATE OF KARNATAKA
|
March 19, 2014 |
R M MANJUNATHA GOWDA Vs. STATE OF KARNATAKA
|
September 22, 2014 |
R MANJULA Vs. MUNIYELLAPPA
|
June 6, 2014 |
R MANJUNATHA, Vs. STATE OF KARNATAKA
|
April 11, 2014 |
R MURALIDHAR Vs. STATE OF KARNATAKA
|
March 1, 2014 |
R PARAMESHWARA RAO Vs. ADINARAYANA MURTHY
|
April 25, 2014 |
R PUTTA @ SATHYA Vs. STATE OF KARNATAKA
|
December 18, 2014 |
R RAMESHA Vs. K PRASANNAKUMAR
|
November 5, 2014 |
R RAMPRASAD, Vs. M R NAGENDRA,
|
April 5, 2014 |
R RAVIKUMAR Vs. SHANMUGHA REDDY
|
April 3, 2014 |
R S SHARMA Vs. INCOME TAX OFFICER
|
November 17, 2014 |
R SATISH KUMAR SINGH Vs. RAMSINGH
|
August 7, 2014 |
R SRINIVAS Vs. COMMISSIONER BANGALORE DEVELOPMENT
|
June 10, 2014 |
R THIPPESH Vs. STATE OF KARNATAKA
|
November 5, 2014 |
R. ANANDA GOWDA Vs. THE SECRETARY
|
November 21, 2014 |
R. BALURAO Vs. DIVISIONAL CONTROLLER
|
February 24, 2014 |
R. CHANNAPPA Vs. SHAMAIAH SETTY
|
October 13, 2014 |
R. DEVRAJU Vs. SEENAPPA
|
February 4, 2014 |
R. GOVINDAPPA Vs. M/S. THE ORIENTAL INSURANCE CO. LTD
|
February 3, 2014 |
R. HANUMAIAH Vs. STATE OF KARNATAKA AND ORS.
|
December 10, 2014 |
R. JAYARAM Vs. STATE OF KARNATAKA
|
April 7, 2014 |
R. KESHAVAMURTHY Vs. THE STATE OF KARNATAKA
|
November 17, 2014 |
R. LAKSHMINARAYANA Vs. STATE OF KARNATAKA
|
April 23, 2014 |
R. MAHESH Vs. POORNIMA K.
|
February 5, 2014 |
R. MANOJ Vs. G.S. RAMKRISHNA AND UNITED INDIA INSURANCE CO.
|
February 3, 2014 |
R. MUNI REDDY Vs. BANGALORE UNIVERSITY JNANABHARATHI
|
March 26, 2014 |
R. MUNISHAMAPPA Vs. THE DEPUTY COMMISSIONER AND ORS.
|
February 25, 2014 |
R. NARAYANAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 10, 2014 |
R. PARAMESHWARA Vs. SHANTHABAI
|
April 29, 2014 |
R. PRABHAVATHI DEVI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE CORPORATION OFFICES
|
January 2, 2014 |
R. PUSHPALATHA Vs. MYSORE CITY CORPORATION
|
March 24, 2014 |
R. RAJESH Vs. S. LAKSHMISHREE
|
September 15, 2014 |
R. RANGAPPA Vs. CHIKKAMUNIYAMMA
|
September 17, 2014 |
R. RANGASWAMY Vs. VICE CHAIRMAN & MANAGING DIRECTOR
|
February 12, 2014 |
R. RANGASWAMY Vs. THE VICE CHAIRMAN & MANAGING DIRECTOR, KSRTC AND THE BOARD OF DIRECTORS & APPELLATE AUTHORITY, REP. BY BOARD SECRETARY
|
April 28, 2014 |
R. RAVIKUMAR Vs. THE STATE OF KARNATAKA
|
September 25, 2014 |
R. RAVIKUMAR Vs. STATE OF KARNATAKA
|
November 12, 2014 |
R. SARAVANAN Vs. POLICE INSPECTOR
|
July 3, 2014 |
R. SHANKARAN Vs. STATE OF KARNATAKA
|
July 11, 2014 |
R. SHANKARAPPA Vs. COMMISSIONER, THE EXECUTIVE ENGINEER AND THE SPECIAL LAND ACQUISITION OFFICER, BANGALORE DEVELOPMENT
|
March 12, 2014 |
R. SHEKAR, K.V. SHANKAR AND P. PAVAN KUMAR @ PAVAN Vs. STATE BY CHANNAPATTANA RURAL POLICE STATION
|
February 4, 2014 |
R. SHIVARAJU Vs. THE STATE OF KARNATAKA
|
October 10, 2014 |
R. SRIDHAR Vs. THE BANGALORE DEVELOPMENT AUTHORITY
|
December 10, 2014 |
R. SRIDHAR RAO Vs. MARS PRINT PACK PVT. LTD.
|
January 3, 2014 |
R. SRINIVAS Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
November 7, 2014 |
R. SRINIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
September 25, 2014 |
R. USHA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
November 20, 2014 |
R. VAMSIDHAR Vs. DEPUTY COMMISSIONER
|
September 3, 2014 |
R. VEENA Vs. THIMMAPPA
|
September 8, 2014 |
R.D. SINGH Vs. THE MANAGEMENT OF RELIANCE ENGINEERS LIMITED
|
November 10, 2014 |
R.G. PRASAD Vs. MAHAVEERCHAND M.
|
April 7, 2014 |
R.G. THIRUMANGAYARKARSI Vs. GAUTHAMAN S.
|
February 11, 2014 |
R.K. DEVELOPERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
June 20, 2014 |
R.K.S. AGRO TECH LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2014 |
R.M.SIDDAROODASWAMY Vs. STATE OF KARNATAKA
|
August 18, 2014 |
R.N. CHIKKEGOWDA Vs. KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LTD.
|
March 17, 2014 |
R.V. SRIDHAR Vs. BRUHUT BANGALORE MAHANAGARA PALIKE
|
April 30, 2014 |
RACHAIAH ALIAS RAJA Vs. STATE OF KARNATAKA
|
March 3, 2014 |
RACHAPPA Vs. PARVATHEVVA
|
January 21, 2014 |
RADHA Vs. VENKATAPPA
|
February 28, 2014 |
RADHA Vs. P. CLINTON VAZ
|
October 30, 2014 |
RADHA KRISHNA MURTHY Vs. ASSISTANT COMMISSIONER
|
March 27, 2014 |
RADHA M.S., LECTURER, DEPARTMENT OF SOCIOLOGY, MAHAJANA COLLEGE Vs. KRISHNA MURTHY, CHAIRMAN, DEPARTMENT OF GEOGRAPHY, MANASAGANGOTHRI UNIVERSITY OF MYSORE
|
February 3, 2014 |
RADHA VELU Vs. SUPERINTENDENT OF CUSTOMS, AIR INTELLIGENCE UNIT
|
March 17, 2014 |
RADHA-RAMAN HOSPITALITY (PRIVATE) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 11, 2014 |
RADHAKRISHANA CO-OP HOUSING SOCIETY LTD Vs. PREMA GIRIYAPPAGOUDA SANNAMANI
|
April 4, 2014 |
RADHAKRISHNA Vs. STATE OF KARNATAKA
|
September 10, 2014 |
RADHAMMA AND ORS. Vs. KRUPAKARI AND ORS.
|
December 17, 2014 |
RADHIKA Vs. STATE
|
March 21, 2014 |
RADIKA Vs. THIRU M. ELANGO
|
January 16, 2014 |
RAGHAVAN & ANOTHER Vs. STATE OF KARNATAKA & OTHERS
|
August 2, 2014 |
RAGHAVAN V NACHURUR Vs. STATE OF KARNATAKA
|
June 11, 2014 |
RAGHAVENDRA Vs. STATE OF KARNATAKA
|
September 11, 2014 |
RAGHAVENDRA HOLLA Vs. LAKSHMANA CHOWTA
|
October 10, 2014 |
RAGHAVENDRA RAO Vs. SANJEEVAMMA
|
February 17, 2014 |
RAGHU Vs. STATE OF KARNATAKA
|
September 3, 2014 |
RAGHU D Vs. NELAKANTA CHANNAPPA
|
January 17, 2014 |
RAGHU J Vs. SAILESH KATHARIA
|
February 25, 2014 |
RAGHU K.R. Vs. C.N. BASAVARAJAPPA
|
October 7, 2014 |
RAGHUNATH Vs. STATE
|
June 2, 2014 |
RAGHUVENDRA RECREATION ASSOCIATION, BANGALORE Vs. STATE OF KARNATAKA
|
January 8, 2014 |
RAHAMATHULLA Vs. STATE OF KARNATAKA
|
July 2, 2014 |
RAHAMATHUNNISA, Vs. M BALACHANDRAGOWDA,
|
March 17, 2014 |
RAILWAY BOARD, MINISTRY OF RAILWAYS Vs. RAKESH KUMAR SAXENA
|
December 10, 2014 |
RAJA Vs. STATE BY ASSISTANT SUB-INSPECTOR OF POLICE
|
February 19, 2014 |
RAJA ALIAS GANGAI RAJA Vs. STATE OF KARNATAKA
|
February 20, 2014 |
RAJA ALIAS KAPALI KRISHNA Vs. STATE OF KARNATAKA
|
January 27, 2014 |
RAJA VASANT NAYAK Vs. STATE OF KARNATAKA
|
January 3, 2014 |
RAJAGOUDA Vs. SUNANDA
|
September 12, 2014 |
RAJALAKSHMI SDAGOPAN Vs. VASANTHA JAGADEESH
|
March 13, 2014 |
RAJALXMI S V, Vs. M RAVI,
|
July 28, 2014 |
RAJAMMA Vs. SWAMYGOWDA
|
March 7, 2014 |
RAJAMMA Vs. THE DEPUTY COMMISSIONER
|
December 2, 2014 |
RAJAMMA, MAHADEVASWAMY, MAHESH AND PALLAVI Vs. JAYASHEELA, THE NATIONAL INSURANCE CO. LTD
|
January 16, 2014 |
RAJAN M. Vs. V. PRAKASH
|
September 4, 2014 |
RAJAPPA Vs. STATE OF KARNATAKA
|
February 5, 2014 |
RAJAPPA Vs. STATE OF KARNATAKA
|
January 31, 2014 |
RAJAPPA K.N. Vs. STATE OF KARNATAKA
|
December 30, 2014 |
RAJAPPA S/O MUNIVENKATAPPA Vs. RAJAPPA S/O MUNISWAMAPPA
|
March 20, 2014 |
RAJAPPA, SON OF LATE SONNAPPA Vs. STATE OF KARNATAKA
|
February 25, 2014 |
RAJARAM BAPU CO-OP CEMENT KARKHGANA LTD Vs. CHIKODI MAHILA CO-OP CREDIT SOCIETYLTD
|
March 24, 2014 |
RAJASHEKARAIAH Vs. RADHA
|
November 7, 2014 |
RAJASHEKARAYYA Vs. ASSISTANT EXECUTIVE ENGINEER
|
January 23, 2014 |
RAJASHEKARAYYA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
June 4, 2014 |
RAJASHEKHAR Vs. HANAMANTHREDDY
|
June 6, 2014 |
RAJASHEKHAR Vs. VIJAYKUMAR
|
June 3, 2014 |
RAJESAB Vs. TAMEESODDIN
|
September 5, 2014 |
RAJESH Vs. STATE OF KARNATAKA
|
June 17, 2014 |
RAJESH Vs. SECRETARY
|
June 4, 2014 |
RAJESH Vs. THE STATE OF KARNATAKA
|
November 11, 2014 |
RAJESH S.M. Vs. U.J. MAHABALA
|
March 24, 2014 |
RAJESHWARI Vs. CHANNABASAPPA SHIVABASAPPA RACHANNAVAR
|
January 18, 2014 |
RAJESHWARI @ VANAMALA Vs. SRISHAIL
|
November 10, 2014 |
RAJESHWARI METALLURGICALS PRIVATE LIMITED Vs. INDIAN BANK
|
July 23, 2014 |
RAJIV GANDHI B ED
COLLEGE Vs. BANGALORE UNIVERSITY
JNANABHARATHI
|
April 30, 2014 |
RAJIV SHANKAR Vs. SOUMYA NAIR
|
August 14, 2014 |
RAJKUMAR Vs. STATE
|
July 1, 2014 |
RAJSHEKAR UDUPA Vs. RAJESH SHETTY
|
August 6, 2014 |
RAJSHEKHAR Vs. STATE OF KARNATAKA
|
June 10, 2014 |
RAJU Vs. DILAWAR D. PEERKHAN
|
June 2, 2014 |
RAJU Vs. STATE OF KARNATAKA
|
April 25, 2014 |
RAJU Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD
|
January 21, 2014 |
RAJU Vs. STATE OF KARNATAKA
|
February 14, 2014 |
RAJU Vs. BABURAO
|
March 10, 2014 |
RAJU A Vs. STATE OF KARNATAKA
|
April 24, 2014 |
RAJU ALIAS NAGARAJU Vs. STATE OF KARNATAKA
|
March 17, 2014 |
RAJU ALIAS RAJE GOWDA Vs. STATE OF KARNATAKA
|
March 6, 2014 |
RAJU SHETTY Vs. STATE OF KARNATAKA
|
March 19, 2014 |
RAKESH Vs. SAMPANGIRAMAIAH
|
December 8, 2014 |
RAKESH TRADERS Vs. GOVERNMENT OF KARNATAKA
|
November 3, 2014 |
RAMA Vs. MASTAMMA
|
June 3, 2014 |
RAMA LAXMAN PATIL Vs. STATE OF KARNATAKA
|
March 19, 2014 |
RAMA M. ACHARYA Vs. MUKUND V. ACHARYA
|
September 25, 2014 |
RAMACHANDRA Vs. RACHAPPA MALLAPPA ADAKI
|
July 16, 2014 |
RAMACHANDRA Vs. THE D.G.M., BMTC
|
December 15, 2014 |
RAMACHANDRA KRISHNAPPA HEGDE Vs. SURESH RAMACHANDRA HEGDE
|
April 24, 2014 |
RAMACHANDRA S. BHAGAVAT Vs. STATE OF KARNATAKA
|
June 2, 2014 |
RAMACHANDRA SRIMANT Vs. SANGAPPA BHIMAPPA KUDACHI
|
January 16, 2014 |
RAMAHANUMAIAH, Vs. KEMPAIAH,
|
April 9, 2014 |
RAMAIAH Vs. STATE OF KARNATAKA INDUSTRIES AND COMMERCE DEPARTMENT
|
April 23, 2014 |
RAMAIAH M S/O SRI MOTAIAH Vs. MANAGING DIRECTOR KSRTC, CENTRAL OFFICE
|
October 21, 2014 |
RAMAKRISHNA Vs. STATE OF KARNATAKA
|
June 13, 2014 |
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA
|
August 20, 2014 |
RAMAKRISHNA SAW MILL AND WOOD INDUSTRIES Vs. THE STATE OF KARNATAKA
|
November 24, 2014 |
RAMALINGAIAH N.K. Vs. THIMMARAJASHETTY
|
January 16, 2014 |
RAMAN BOARDS LTD Vs. STATE OF KARNATAKA
|
August 20, 2014 |
RAMANATHA SHETTY Vs. STATE OF KARNATAKA
|
November 7, 2014 |
RAMANJANEYA Vs. STATE OF KARNATAKA
|
July 14, 2014 |
RAMANJINIGOWDA P.B. Vs. THE THASILDAR
|
December 8, 2014 |
RAMANNA @ RAMEGOWDA Vs. STATE OF KARNATAKA
|
October 27, 2014 |
RAMAPPA S. Vs. VENKATARAMAN
|
June 3, 2014 |
RAMAPPA SHIVAPPA TOTAGAR Vs. HANUMANTHAPPA HALAPPA KARJAGI
|
June 12, 2014 |
RAMARAJU Vs. INDIRAMMA
|
March 26, 2014 |
RAMCHARAN THIAGARAJAN Vs. MEDICAL COUNCIL OF INDIA
|
April 3, 2014 |
RAMDAS Vs. EXECUTIVE ENGINEER
|
November 20, 2014 |
RAMDEV, Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
April 22, 2014 |
RAMEGOWDA Vs. STATE
|
February 4, 2014 |
RAMESH Vs. LAXMI
|
March 21, 2014 |
RAMESH Vs. THE STATE OF KARNATAKA
|
December 26, 2014 |
RAMESH Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
June 26, 2014 |
RAMESH Vs. THE STATE OF KARNATAKA
|
June 2, 2014 |
RAMESH Vs. STATE OF KARNATAKA
|
September 26, 2014 |
RAMESH Vs. STATE OF KARNATAKA
|
March 14, 2014 |
RAMESH Vs. STATE
|
March 3, 2014 |
RAMESH Vs. STATE OF KARNATAKA
|
March 20, 2014 |
RAMESH Vs. T. DORAISWAMY
|
March 7, 2014 |
RAMESH Vs. VENKAVVA
|
April 7, 2014 |
RAMESH @ GANESH @ SANTHOSH Vs. STATE BY CHANNAGIRI POLICE
|
April 29, 2014 |
RAMESH AND ORS. Vs. STATE
|
March 1, 2014 |
RAMESH BABU B.K. Vs. DIRECTOR (A & HR), KPTCL, SUPERINTENDENT ENGINEER (ELECTRICAL) MANGALORE ELECTRICITY SUPPLY CO. LTD.
|
April 2, 2014 |
RAMESH BATNI Vs. STATE
|
September 12, 2014 |
RAMESH C SHETTY Vs. STATE OF KARNATAKA
|
September 4, 2014 |
RAMESH R. Vs. THE TAHSILDAR
|
November 11, 2014 |
RAMESH, Vs. ANAND MOHAN,
|
April 28, 2014 |
RAMESHA Vs. STATE OF KARNATAKA
|
November 10, 2014 |
RAMJAN Vs. TIPPANNA
|
June 6, 2014 |
RAMKUMAR Vs. BEENA VIJAYA KUMAR
|
April 25, 2014 |
RAMKUMAR AND SMT. SHAILAJA Vs. STATE OF KARNATAKA
|
January 2, 2014 |
RAMPRASAD AND ANR. Vs. MALINI AND OTHERS
|
February 4, 2014 |
RAMULU Vs. STATE OF KARNATAKA
|
June 9, 2014 |
RAMYA MANOJKUMAR, Vs. BLEND PACK, PROP G R SHANMUGAPPA
|
August 1, 2014 |
RANEBENNUR COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
|
April 3, 2014 |
RANGANARASIMHAIAH Vs. B.V. SRINIVAS AND ORS.
|
July 3, 2014 |
RANGANATHAPPA Vs. VAISHNAVI
|
November 3, 2014 |
RANGAPPA Vs. STATE OF KARNATAKA
|
November 26, 2014 |
RANGAPPA M , Vs. STATE OF KARNATAKA
|
April 5, 2014 |
RANGARAJ URS Vs. J.T. MUNIRAJU
|
October 28, 2014 |
RANGASWAMY Vs. JAYAMMA
|
November 21, 2014 |
RANGASWAMY Vs. STATE OF KARNATAKA
|
July 21, 2014 |
RANGASWAMY Vs. N. MANJUNATH
|
September 12, 2014 |
RANGE FOREST OFFICER NESARGI RANGE, BAILHONGAL TQ Vs. BASAWWA
|
March 28, 2014 |
RANGE FOREST OFFICER SAAMAAJIKA ARANYA VIJAYA Vs. Y THOMAS
|
April 28, 2014 |
RANI K. N. Vs. STATE OF KARNATAKA
|
March 7, 2014 |
RASHMI SHARMA Vs. NIL
|
November 27, 2014 |
RATHANA RAJ Vs. STATE OF KARNATAKA
|
August 20, 2014 |
RATHI DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
February 18, 2014 |
RATHNAKAR Vs. R SHASHIDHARA
|
January 24, 2014 |
RATHNAMMA Vs. HIRIYAMMA
|
February 19, 2014 |
RATHNAMMA Vs. STATE OF KARNATAKA
|
November 11, 2014 |
RATHNAMMA Vs. STATE OF KARNATAKA
|
February 24, 2014 |
RATHNAMMA Vs. GURUDEVI AND ORS.
|
August 26, 2014 |
RATHNAVATHI, Vs. SIDDARAJU,
|
June 20, 2014 |
RATNA Vs. STATE OF KARNATAKA
|
June 5, 2014 |
RATNABAI Vs. MANAGING DIRECTOR VRL LOGISTICS LTD.
|
April 7, 2014 |
RATNAGIRI IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2014 |
RATNAKAR MUTTAYYA SHETTY Vs. THE MANAGING DIRECTOR, NWKRTC
|
December 17, 2014 |
RATNAWWA Vs. KARABASSAPPA
|
February 5, 2014 |
RAVI Vs. STATE OF KARNATAKA
|
March 18, 2014 |
RAVI Vs. STATE
|
April 2, 2014 |
RAVI Vs. STATE OF KARNATAKA
|
March 6, 2014 |
RAVI Vs. STATE OF KARNATAKA
|
June 2, 2014 |
RAVI Vs. STATE OF KARNATAKA
|
February 18, 2014 |
RAVI @ DUNDARAVI AND MANJA @ PANIPURI MANJA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
RAVI @ JOHNSON S/O MUNIYAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
March 7, 2014 |
RAVI PRAKASH Vs. STATE OF KARNATAKA
|
February 3, 2014 |
RAVI PRODUCTS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
June 18, 2014 |
RAVI S/O SWAMY GOWDA Vs. STATE
|
December 8, 2014 |
RAVI SHANKAR AGARWAL Vs. SHAIK SHAH VALI
|
November 25, 2014 |
RAVICHANDRA Vs. STATE OF KARNATAKA
|
March 12, 2014 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
April 4, 2014 |
RAVINDRA MOOLABHARTI Vs. STATE OF KARNATAKA
|
March 7, 2014 |
RAVINDRANATH G S/O LATE G KORAGAPPA SALIAN Vs. STATE OF KARNATAKA; HAMMAD S/O HASANABBA BEARY; LAND TRIBUNAL
|
November 26, 2014 |
RAVINDRANATH SHINDE Vs. SHANKARAPPA
|
April 2, 2014 |
RAVIRAJA HEGDE Vs. STATE OF KARNATAKA
|
March 6, 2014 |
RAVISHANKAR R V Vs. SAINATH
|
April 16, 2014 |
RAYAPPA GOWDA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (I AND M)
|
November 6, 2014 |
RAYAPPA NINGAPPA KALASANNAVAR Vs. STATE OF KARNATAKA
|
March 14, 2014 |
RAZAK Vs. STATE OF KARNATAKA
|
September 16, 2014 |
RAZAK ALIAS ALLYA Vs. STATE OF KARNATAKA
|
June 16, 2014 |
RAZIA BEGUM, Vs. MASTER AFRID PASHA ALIAS DODAPEER
|
July 30, 2014 |
REGIONAL DIRECTOR E.S.I. CORPORATION Vs. MANAGEMENT OF ALBUQUERQUE & SONS
|
March 7, 2014 |
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. AKTHAR UNNISA
|
July 23, 2014 |
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. BHADRAMMA ALIAS M S BHADRAMBIKA,
|
June 10, 2014 |
REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SRIKANTH AND ORS.
|
July 4, 2014 |
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. LATHA JAGANNATHAN
|
November 10, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE Vs. INDUS FILA LTD.
|
February 14, 2014 |
REGISTRAR GENERAL Vs. DODDA HANUMA BIN VENKATAPPA
|
March 13, 2014 |
REGISTRAR GENERAL Vs. DEPARTMENT OF LAW JUSTICE & HUMAN RIGHTS
|
April 3, 2014 |
REGISTRAR GENERAL Vs. DANDUPALYA KRISHNA
|
March 6, 2014 |
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
BANGALORE Vs. DODDAHANUMA
|
April 4, 2014 |
REGISTRAR, OFFICE OF THE KARNATAKA LOKAYUKTA, BANGALORE Vs. KARNATAKA INFORMATION COMMISSION, BANGALORE
|
January 3, 2014 |
REHAMAN Vs. MASHUDA BEGUM
|
March 10, 2014 |
REHAMAN NADAF Vs. STATE OF KARNATAKA
|
February 3, 2014 |
REHAMANSAB Vs. MARUTI
|
June 12, 2014 |
RELIANCE GENERAL INSURANCE CO LTD Vs. TARAWWA
|
March 28, 2014 |
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. INCOME TAX OFFICER
|
April 24, 2014 |
RENOLD PRAVEEN KUMAR Vs. JALAJA SUVARNA
|
August 26, 2014 |
RENU Vs. THE ORIENTAL INSURANCE CO.LTD
|
March 21, 2014 |
RENU AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
March 11, 2014 |
RENUKA Vs. AHMEDABAD BENGAL ROADWAYS
|
December 12, 2014 |
RENUKA ALIAS REKHA Vs. ANDANAPPA
|
January 20, 2014 |
RENUKA RAMNATH Vs. HASHAM INVESTMENTS AND TRADING COMPANY PVT LTD
|
July 1, 2014 |
RENUKAMMA, Vs. BHARATHI AXA GENERAL INSURANCE COMPANY LIMITED
|
July 18, 2014 |
RENUKESH Vs. STATE OF KARNATAKA
|
August 2, 2014 |
RESHMA Vs. SYED YASEEN AND SMT. BIBUAN
|
March 18, 2014 |
RESHMA RAJESAB KHAN Vs. ZARINA
|
July 8, 2014 |
RESHMA S. GANGA Vs. BENAGONDA ERAPPA BIRADARA
|
August 1, 2014 |
RESIDENCY MEMBERS ASSOCIATION Vs. STATE OF KARNATAKA
|
March 7, 2014 |
RESIDENCY MEMBERS ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA
|
January 22, 2014 |
RESIDENTS WELFARE ASSOCIATION Vs. THE KARNATAKA HOUSING BOARD
|
September 8, 2014 |
RESIL CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE 1 COMMISSIONERATE
|
July 9, 2014 |
REV. NOORUNNISSA COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
REVA SHETTY ALIAS REVANNA SHETTY Vs. STATE OF KARNATAKA
|
April 29, 2014 |
REVANAPPA VEERAPPA ANGADI Vs. GANGAVVA VEERABHADRAPPA ANGADI
|
March 4, 2014 |
REVANASIDDAPPA B.M. Vs. STATE OF KARNATAKA
|
March 11, 2014 |
REVANASIDDAPPA, Vs. STATE OF KARNATAKA
|
February 18, 2014 |
REVANASIDDESHWARA K.G. Vs. STATE ELECTION COMMISSION
|
September 16, 2014 |
REVANSIDDAPPA SATANU Vs. STATE OF KARNATAKA
|
August 12, 2014 |
REVATHI Vs. SHIVAPPA B NELLIKOPPA
|
August 4, 2014 |
REZZAK HOTELS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
August 1, 2014 |
RISHAB CARBONS PRIVATE LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS-6)
|
July 9, 2014 |
RISHI S/O LATE NARAYANA SHETTY; H SATISHA Vs. STATE OF KARNATAKA
|
November 26, 2014 |
RITESH Vs. STATE
|
February 13, 2014 |
RITESH MILAPCHAND JAIN Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
|
February 14, 2014 |
RIYAZ UL HUCK Vs. STATE OF KARNATAKA
|
February 18, 2014 |
RIZVAN BEGUM Vs. STATE OF KARNATAKA
|
February 12, 2014 |
RIZWAN JAMAL, Vs. STATE
|
April 11, 2014 |
ROBERT D SOUZA Vs. MERCINA D SOUZA
|
April 28, 2014 |
ROOP CHAND Vs. K S SUNANDA,
|
March 6, 2014 |
ROOPA Vs. MRUTYUNJAYA
|
October 28, 2014 |
ROOPA Vs. P PILLA REDDY
|
November 24, 2014 |
ROOPESHA Vs. STATE OF KARNATAKA
|
June 5, 2014 |
ROSANE Vs. HOUSABAI
|
November 13, 2014 |
ROSE MARY Vs. STATE OF KARNATAKA
|
April 1, 2014 |
ROSE MARY RATNAM Vs. MOHAMMAD FAROOQ
|
November 6, 2014 |
ROSHAN GEORGE Vs. LAXMINARAYANA
|
February 26, 2014 |
ROSHAN, S/O. MAHADEV KOLVEKAR Vs. RAMESH VITHAL SHET
|
June 26, 2014 |
ROSHANBI Vs. AZAMATUNISS
|
February 19, 2014 |
ROSHANBI Vs. AZAMATUNISS AND ORS.
|
February 17, 2014 |
ROSIE SERPHINE COELHO Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 27, 2014 |
ROYAL COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
ROYAL EDUCATION SOCIETY QUARTERS Vs. MANDYA NATIONAL PAPER MILLS LTD
|
January 30, 2014 |
RUDRAMUNI SHIVACHARYA SWAMIJI PATTADHYAKSHA Vs. RATHNAKARA S R
|
August 12, 2014 |
RUDRAMURTHY Vs. JAYAMMA
|
September 10, 2014 |
RUDRAVVA AND ORS. Vs. SUMA AND ORS.
|
July 17, 2014 |
RUDRESH Vs. STATE OF KARNATAKA
|
May 29, 2014 |
RUDRESH Vs. STATE OF KARNATAKA
|
June 5, 2014 |
RUDRESH ALIAS RUDRACHARI Vs. STATE OF KARNATAKA
|
July 16, 2014 |
RUKKAMMA Vs. MUNIYELLAPPA
|
September 3, 2014 |
RUKMAVVA Vs. AJJAPPA SHIVAJAPPA
|
June 10, 2014 |
RUKMINI Vs. CHENNAPPA GOWDA
|
November 27, 2014 |
RUKMINI BAI Vs. MALLIKARJUNA
|
September 10, 2014 |
RUPEN PATEL Vs. GOPALAN ENTERPRISES (INDIA) PVT. LTD.
|
March 20, 2014 |
RUPSING @ CHANDRASHEKHAR Vs. STATE OF KARNATAKA
|
February 11, 2014 |
RUSTOM KERAWALA Vs. STATE OF KARNATAKA
|
October 27, 2014 |
RUTAKSHA RAWAT Vs. STATE
|
October 14, 2014 |
S A SUMITHRA Vs. S V VINAY
|
April 1, 2014 |
S ASHA, Vs. S UMAMAHESHWAR,
|
March 24, 2014 |
S B VALVES Vs. CANARA BANK TRAFFIC ISLAND BRANCH
|
January 22, 2014 |
S CHAITHANYA MURTHY Vs. SHAGUFTA KHANUM
|
March 20, 2014 |
S D RAVI Vs. JAYARAMEGOWDA S/O LATE SANNABORE GOWDA
|
December 8, 2014 |
S DIL NAR NOOR Vs. K MANJUNATH SON OF KUPPAREDDY
|
February 18, 2014 |
S JAGADEESH Vs. MANAGEMENT OF DOORVANI CABLES PVT LTD
|
February 20, 2014 |
S JAGADEESHWARA, Vs. B S MEENAKSHI,
|
April 9, 2014 |
S JAYASHEELA Vs. G SAROJAMMA
|
April 8, 2014 |
S K RAMACHANDRA Vs. STATE OF KARNATAKA
|
March 19, 2014 |
S K RAVISHANKAR, Vs. H V BHADRAMMA,
|
March 13, 2014 |
S KUMARI W/O P VIJAYAKUMAR Vs. D T ARAVINDA
|
November 17, 2014 |
S M M NADGEER Vs. STATE OF KARNATAKA
|
February 5, 2014 |
S N PRAKASH S/O LATE NARAYANA DAS Vs. G V KRISHNA S/O LATE G V RAO
|
July 1, 2014 |
S NAGALAKSHMI Vs. C S VENKATESHABABU
|
April 2, 2014 |
S NAGARAJ Vs. CHINNI SUDESHANA
|
March 1, 2014 |
S R ENTERPRISES Vs. H G LAKSHMINARAYANA SHETTY
|
March 3, 2014 |
S RAGHAVENDRA Vs. STATE OF KARNATAKA
|
March 5, 2014 |
S SADIQ Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST
|
June 2, 2014 |
S SIDDARAJU Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
|
July 9, 2014 |
S SRINIVAS Vs. STATE OF KARNATAKA
|
March 4, 2014 |
S SUMANGALA ALIAS SUMA Vs. PRABHU
|
April 30, 2014 |
S UMAPATHI Vs. STATE OF KARNATAKA
|
March 10, 2014 |
S V GAYATHRI Vs. MANAGER UNITED INDIA INSURANCE CO LTD
|
June 10, 2014 |
S VASUDA W/O S R VASUDEVARAV Vs. GURUMURTHY @ HARISHA @ GUNDA; ANGADI MAHESHWARAPPA; VIMALAKSHAMMA; VEERESH @ VEERENDRAKUMAR; STATE OF KARNATAKA
|
December 18, 2014 |
S. ABBAS Vs. STATE OF KARNATAKA
|
October 15, 2014 |
S. AMUDHA Vs. IDBI BANK LIMITED
|
December 8, 2014 |
S. ARMUGAM Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
February 11, 2014 |
S. BRUNDA Vs. STATE OF KARNATAKA
|
September 8, 2014 |
S. DEEPIKA BHAT Vs. UNION OF INDIA
|
March 13, 2014 |
S. GANGADHAR Vs. SHANKARAPPA
|
December 11, 2014 |
S. GOPINATH Vs. DAVANAM CONSTRUCTIONS (P.) LTD.
|
January 28, 2014 |
S. GOWTHAM Vs. K. SUNDAR BABU
|
November 17, 2014 |
S. KESHAVA MURTHY AND LAKSHMAMMA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
S. KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
June 30, 2014 |
S. LAKSHMINARAYANA, PROPRIETOR Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
March 3, 2014 |
S. MADHU Vs. STATE
|
October 14, 2014 |
S. MAHADEVAPPA Vs. PUTTALINGAIAH
|
August 18, 2014 |
S. MALLIKARJUNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 21, 2014 |
S. MOHAN Vs. RISHI ATREYA
|
November 7, 2014 |
S. MOHANRAM Vs. SUSHEELA RANGANATH
|
March 17, 2014 |
S. NAGARAJ Vs. K. NANDA KUMAR
|
October 14, 2014 |
S. NAGENDRA Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MYSORE DIVISION
|
December 9, 2014 |
S. NARAYANA Vs. M.G. RAVICHANDRAN AND ORS.
|
September 25, 2014 |
S. NARAYANASWAMY Vs. S. RAJKUMAR
|
December 10, 2014 |
S. NASEER PASHA Vs. THE DEPUTY COMMISSIONER
|
February 6, 2014 |
S. RAMAIAH Vs. K. RAMESH RAO
|
August 26, 2014 |
S. RUDRAPPA Vs. SECRETARY, THE MYSORE MERCHANTS CO-OP. SOCIETY LTD.
|
March 24, 2014 |
S. SHEKAR Vs. STATE OF KARNATAKA
|
September 15, 2014 |
S. SHYLESH KUMAR Vs. RADHAMMA
|
November 7, 2014 |
S. SRIKANTH Vs. B.A. VANI
|
October 15, 2014 |
S. SRINATH Vs. THE SECRETARY TO GOVERNMENT, PRIMARY AND SECONDARY EDUCATION, BANGALORE AND OTHERS
|
September 3, 2014 |
S. SUNDAR Vs. STATE OF KARNATAKA
|
January 27, 2014 |
S. SUNDARAJ Vs. STATE OF KARNATAKA
|
April 23, 2014 |
S. THIMMAPPA Vs. KUMARA. M.A.
|
September 18, 2014 |
S. THIPPANNA Vs. THE STATE OF KARNATAKA
|
December 8, 2014 |
S. VASANTH KUMAR Vs. STATE OF KARNATAKA
|
August 21, 2014 |
S. VIMALA Vs. YASHODA
|
November 3, 2014 |
S.B. MAHESHA Vs. CAUVERY KALPATHARU GRAMEENA BANK
|
November 26, 2014 |
S.B. MALLIKARJUNA Vs. KARNATAKA LOKAYUKTA, REPRESENTED
|
October 21, 2014 |
S.B. RAMESH Vs. A.G. SURESH
|
April 7, 2014 |
S.B. SIDDALINGA SHIVACHARYA Vs. THE UNION OF INDIA
|
November 18, 2014 |
S.C. SRINIVAS Vs. THE STATE OF KARNATAKA
|
October 16, 2014 |
S.E. RAGHAVENDRA Vs. SAVITHRAMMA
|
February 5, 2014 |
S.G. LATHA Vs. M.V. SRINIVAS
|
November 17, 2014 |
S.G. MALLIKARJUNA Vs. ASHA
|
April 7, 2014 |
S.H. VANAHALLI Vs. OFFICIAL LIQUIDATOR
|
July 31, 2014 |
S.J. LAKSHMINARASIMHA SHASTRY Vs. BANK OF INDIA
|
September 4, 2014 |
S.J. RAJALAKSHMI Vs. K. MANJUNATH
|
November 12, 2014 |
S.K. SALES AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA AND ORS.
|
December 16, 2014 |
S.K. SURESH Vs. THE PRINCIPAL SECRETARY
|
August 14, 2014 |
S.L. PAPA REDDY Vs. STATE OF KARNATAKA
|
February 21, 2014 |
S.L. RAJANNA Vs. KARNATAKA BANK LIMITED
|
December 3, 2014 |
S.L. SHIVANNA Vs. HARSHA
|
January 17, 2014 |
S.L.N. SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
|
February 13, 2014 |
S.M. BASAVARAJU Vs. STATE OF KARNATAKA
|
September 18, 2014 |
S.M. KRISHNA Vs. S. RATHNA
|
December 5, 2014 |
S.M. RAJU Vs. KARNATAKA LOKAYUKTHA
|
January 9, 2014 |
S.N. CHANDRAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION
|
April 7, 2014 |
S.N. ENVIROTECH PVT. LTD. Vs. MANAGING DIRECTOR OF KARNATAKA
|
August 22, 2014 |
S.N. MURALI SHARMA Vs. R. RAVI
|
February 14, 2014 |
S.P. PREMAKUMARI Vs. PAUNRAJ
|
October 16, 2014 |
S.P. VIKRAM Vs. PASSPORT OFFICER
|
February 26, 2014 |
S.R. PATIL Vs. THE DIRECTOR OF AGRICULTURE PRODUCE MARKETING COMMITTEE
|
February 28, 2014 |
S.R. RUDRAMUNI Vs. S.V. CHANDRAPPA
|
October 29, 2014 |
S.R. UDAYASHANKAR Vs. COMMISSIONER, THE EXECUTIVE ENGINEER INFRASTRUCTURE DIVISION-II, EXECUTIVE ENGINEER
|
February 11, 2014 |
S.S. RAGHAVENDRA Vs. PARVATHI BAI
|
March 28, 2014 |
S.S.V. DEVELOPERS Vs. SUNDAR PREMRAJ JOTWANI
|
June 3, 2014 |
S.V. NARASIMHAIAH Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LTD
|
February 24, 2014 |
S.V.S. INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (RECOVERY)
|
September 12, 2014 |
SABIRA JANU Vs. N.N. VENKATARAMANASWAMY
|
November 14, 2014 |
SACHIN Vs. STATE OF KARNATAKA
|
February 5, 2014 |
SACHIN Vs. STATE OF KARNATAKA
|
June 2, 2014 |
SADAGOPAN RAJAMANI Vs. K. RAJAIAH
|
September 16, 2014 |
SADDAM Vs. STATE
|
February 6, 2014 |
SADEPPA Vs. THE STATE OF KARNATAKA
|
December 9, 2014 |
SADHAMATI Vs. SHIVANAND
|
June 10, 2014 |
SADIQ ALIAS DAL Vs. STATE
|
June 25, 2014 |
SAFI ALIAS SAFIULLA Vs. STATE OF KARNATAKA
|
January 24, 2014 |
SAGAR AUTOMOBILES, Vs. KAILASH CHANDRA SUDARSHAN
|
April 23, 2014 |
SAGAR KRISHNA Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2014 |
SAHADEVAPPA DODDASIDDAPPA Vs. CHANNAPPA
|
June 16, 2014 |
SAI DATTA Vs. KARNATAKA RELIGIOUS
|
September 11, 2014 |
SAI SERVICE CENTRE Vs. JASBIR BAJAJ
|
December 30, 2014 |
SAINATH Vs. STATE
|
January 28, 2014 |
SAJEEDA BANU Vs. U. GANESHA RAYA
|
October 7, 2014 |
SAJID ALI Vs. SHAKILA BEGUM
|
June 5, 2014 |
SAJIDA BANU Vs. HALEMA BANU
|
March 14, 2014 |
SAJJED HALE KOTEPPA Vs. SAJJED RUDRAPPA
|
December 11, 2014 |
SAKAMMA Vs. RAMAGOPAL TIBREWALA
|
November 28, 2014 |
SAKAMMA, Vs. MANAGER, ICICI LOMBARD MOTOR INSURANCE LTD
|
June 3, 2014 |
SAKSHI Vs. SUNIL
|
July 9, 2014 |
SALAMMA Vs. H. BHARATHI
|
December 9, 2014 |
SALAUDDIN Vs. STATE IF KARNATAKA
|
March 14, 2014 |
SALEEM ALIAS MAHAMMEDSALEEM Vs. STATE OF KARNATAKA
|
February 14, 2014 |
SALEEM P A Vs. STATE OF KARNATAKA
|
June 27, 2014 |
SALEEMA Vs. CHAND
|
September 9, 2014 |
SAMBULINGAPPA Vs. NINGANAGOUDA IRANAGOUDA HIREGOUDAR
|
June 4, 2014 |
SAMEER Vs. STATE OF KARNATAKA
|
January 23, 2014 |
SAMITA Vs. SUNANDA
|
June 9, 2014 |
SAMPANGI Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
|
July 1, 2014 |
SAMPANGI GOWDA Vs. MUDDANNA
|
April 4, 2014 |
SAMPIGE BAR AND RESTAURANT Vs. DEPARTMENT OF COMMERCIAL TAXES
|
June 9, 2014 |
SAMRAKSHANA ELECTRICALS LIMITED Vs. MAC CHARLES (INDIA) LIMITED
|
January 6, 2014 |
SAMSON Vs. STATE OF KARNATAKA
|
January 16, 2014 |
SAMUDRA PATHAK Vs. UNITED INDIA INSURANCE CO , LTD
|
June 13, 2014 |
SAMUEL Vs. DEPUTY COMMISSIONER & THE DISTRICT ELECTION OFFICER
|
March 28, 2014 |
SAN JAY P. NAIDU Vs. RUPREKA BHASKAR
|
August 20, 2014 |
SANDAMMA Vs. STATE OF KARNATAKA
|
February 28, 2014 |
SANDEEP KUMAR SINGH Vs. THE STATE OF KARNATAKA MARIHAL P.S. REPRESENTED BY STATE PUBLIC PROSECUTOR
|
March 26, 2014 |
SANDEEP SOMAYAJI Vs. SRINIVASA SOMAYAJI
|
April 30, 2014 |
SANDEEP VILAS PAWAR Vs. STATE OF KARNATAKA
|
February 11, 2014 |
SANGAMMA Vs. THE PRESIDENT
|
November 18, 2014 |
SANGAPPA Vs. RAMCHANDRA LAXMAN PUJERI
|
March 19, 2014 |
SANGAPPA Vs. MALLAPPA AND SRI. SHIVALINGAPPA
|
March 11, 2014 |
SANGAPPA Vs. STATE
|
February 11, 2014 |
SANGAPPA Vs. STATE OF KARNATAKA
|
March 17, 2014 |
SANGAVVA Vs. HANAMAPPA ALIAS HANAMANTAPPA
|
April 25, 2014 |
SANGAWWA Vs. PATTAN PANCHAYAT
|
March 7, 2014 |
SANGEETA Vs. STATE OF KARNATAKA
|
December 2, 2014 |
SANGEETA BHARAT Vs. M.G. ASHWATH
|
September 4, 2014 |
SANGMESH Vs. STATE OF KARNATAKA
|
June 5, 2014 |
SANJAY DANACHAND GHODAWAT Vs. ANNASAHEB MALGONDA PATIL
|
July 23, 2014 |
SANJAY ENGLE Vs. STATE OF KARNATAKA; SMITA RAO
|
November 7, 2014 |
SANJAY KUMAR Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
|
October 29, 2014 |
SANJAY P NAIDU Vs. PUPREKA BHASKAR
|
August 20, 2014 |
SANJAY T. Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 10, 2014 |
SANJAYKUMAR Vs. DILIPKUMAR
|
September 11, 2014 |
SANJEEVAPPA MALLAPPA KUNDUR Vs. BHARATEEYA ADIMA JATI SEVAKA SANGH
|
February 26, 2014 |
SANJEEVI N. SHETTY Vs. SRINIVAS SHETTY
|
October 29, 2014 |
SANMUKAYYA Vs. ASGAR RAHMAN
|
June 4, 2014 |
SANNA BASAVARADDI Vs. SHIVASHANKARAPPA @ SHANKARAPPA
|
January 16, 2014 |
SANNALINGAPPA Vs. STATE OF KARNATAKA
|
August 2, 2014 |
SANNAMALLEGOWDA Vs. CHANDREGOWDA
|
July 8, 2014 |
SANTHOSH GOWDA Vs. STATE OF KARNATAKA
|
February 11, 2014 |
SANTHOSH KUMAR Vs. STATE OF KARNATAKA
|
February 26, 2014 |
SANTHOSH KUMAR @ SANTHOSH AND SUDHAKARA @ ABBAIAH Vs. STATE OF KARNATAKA
|
February 5, 2014 |
SANTHOSH M B Vs. STATE
|
June 27, 2014 |
SANTHOSH NAGAMMANAVAR Vs. M.S. VANITHASHREE
|
February 3, 2014 |
SANTHOSH SHETTIGAR Vs. STATE OF KARNATAKA
|
March 13, 2014 |
SANTHOSH V RAI Vs. LEGORY SALDHANA AND ORS
|
November 27, 2014 |
SANTHOSH V. RAI Vs. ANTONY SALDHANA AND ORS.
|
November 27, 2014 |
SANTHOSHA Vs. STATE
|
March 4, 2014 |
SANTOSH Vs. GIRISH
|
September 11, 2014 |
SANTOSH KUMAR Vs. STATE AND ORS.
|
September 5, 2014 |
SAPTHASRUSHI SOUHARDA CREDIT CO OP LTD Vs. LAKSHMAN
|
September 10, 2014 |
SARASWATHI K. Vs. STATE OF KARNATAKA
|
January 2, 2014 |
SARASWATHIBAI Vs. THIMMAJI
|
December 17, 2014 |
SARAVANAKUMAR Vs. STATE OF KARNATAKA
|
July 23, 2014 |
SARAVANAN S/O LATE SHEKAR Vs. STATE OF KARNATAKA
|
December 5, 2014 |
SARITHA PAPPU Vs. STATE OF KARNATAKA
|
December 10, 2014 |
SARITHA S. HEGDE Vs. DEPUTY COMMISSIONER
|
July 4, 2014 |
SAROJ JAIN Vs. MAHAVEER MEDICARE KAMALA KESHAVA
|
October 14, 2014 |
SAROJA Vs. STATE
|
January 3, 2014 |
SAROJA Vs. SHANTHAMMA
|
November 18, 2014 |
SAROJAMMA Vs. CHINNAMMA
|
June 6, 2014 |
SAROJAMMA Vs. KALASAMMA
|
August 22, 2014 |
SAROJAMMA Vs. N K RANGANATHA; ASHA RANI
|
November 21, 2014 |
SAROJAMMA, Vs. NAVEENKUMAR,
|
March 12, 2014 |
SAROJINI Vs. STATE OF KARNATAKA
|
February 12, 2014 |
SARVAJANIK VACHANALAYA Vs. B V V SANGHA
|
January 10, 2014 |
SARVAMANGALA Vs. STATE OF KARNATAKA
|
November 6, 2014 |
SATEESH GANAPATHI KADAM Vs. THE LAND TRIBUNAL
|
December 18, 2014 |
SATHEESH, SON OF RUDRAPPA Vs. STATE OF KARNATAKA
|
September 9, 2014 |
SATHEESHA Vs. STATE OF KARNATAKA
|
November 11, 2014 |
SATHISH Vs. VASANTHA A. SALIAN
|
November 11, 2014 |
SATHISH AND SUNIL Vs. STATE OF KARNATAKA
|
January 16, 2014 |
SATHISH PUTHRAN Vs. STATE OF KARNATAKA
|
February 26, 2014 |
SATHYA NARAYANA RAO Vs. R. VITTAL RAO
|
August 27, 2014 |
SATHYANARAYAN Vs. SURYOJI RAO
|
March 7, 2014 |
SATHYANARAYANA Vs. STATE
|
March 13, 2014 |
SATHYANARAYANA KUDURU Vs. STATE
|
November 5, 2014 |
SATISH Vs. IMAMHUSAIN
|
February 3, 2014 |
SATISH Vs. THE STATE
|
December 5, 2014 |
SATISH AND ORS. Vs. THE STATE THROUGH DY. S.P. LOKAYUKTA POLICE AND SAHEB GOUDA
|
March 11, 2014 |
SATISHKUMAR (A). SATHISH AND HARISH Vs. STATE
|
June 3, 2014 |
SATYA ACHAYYA Vs. M.A. MOHAMMED AMANULLAH
|
September 9, 2014 |
SATYABODHA PRANADEVA UTSAVA COMMITTEE Vs. ADDITIONAL DEPUTY COMMISSIONER
|
April 7, 2014 |
SATYAPPA Vs. STATE THROUGH WADI POLICE
|
February 6, 2014 |
SAVIK VIJAY ENGINEERING PVT. LTD. AND ORS. Vs. LLOYDS FINANCE LTD. AND ORS.
|
January 28, 2014 |
SAVITA RENUKA Vs. THE STATE OF KARNATAKA
|
November 19, 2014 |
SAVITHA SEETHARAM Vs. RAJIV VIJAYASARATHY RATNAM
|
March 24, 2014 |
SAVITHRAMMA R.C. Vs. VIJAYA BANK
|
March 7, 2014 |
SAVITHRI Vs. HOWRAB
|
June 16, 2014 |
SBEE CABLES (INDIA) LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.)
|
September 10, 2014 |
SBEE CABLES (INDIA) LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.)
|
July 7, 2014 |
SECRETARY FOR HOUSING GOVERNMENT OF KARNATAKA Vs. MOHIDDIN NAWAZ KHAN
|
April 7, 2014 |
SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION AND THE ACCOUNTANT GENERAL IN KARNATAKA Vs. N.B. GOVINDA RAJA RAO
|
January 16, 2014 |
SEETHARAMANAIKA Vs. STATE OF KARNATAKA
|
August 20, 2014 |
SELECTION COMMITTEE OF THE ASSISTANT PUBLIC PROSECUTORS-CUM-ASSISTANT GOVERNMENT PLEADERS Vs. KARNATAKA STATE INFORMATION COMMISSION
|
September 2, 2014 |
SELVI J JAYALALITHAA Vs. STATE
|
October 7, 2014 |
SELVI J. JAYALALITHA Vs. STATE
|
August 26, 2014 |
SENIOR MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. G.B. KESHAVA REDDY
|
March 19, 2014 |
SERVANTS OF HOLY SPIRIT Vs. B S MANJUNATHA
|
March 28, 2014 |
SESHAPPA Vs. K. GOPALAKRISHNA MURTHY
|
December 19, 2014 |
SEVEN H LOGISTICS (P.) LTD. Vs. DECCAN CARGO & EXPRESS LOGISTICS (P.) LTD.
|
July 31, 2014 |
SEVERINE D SOUZA Vs. G M MUSTAFA
|
March 12, 2014 |
SHA MAGANLAL SAKICHANDJI SINCE DECEASED REP. BY L.R. MOHITH KUMAR Vs. PRAKASH PALANKAR
|
February 12, 2014 |
SHABBIR Vs. STATE OF KARNATAKA
|
February 3, 2014 |
SHABIR AHMED Vs. THE STATE OF KARNATAKA
|
September 16, 2014 |
SHABRINTAJ Vs. STATE OF KARNATAKA
|
May 29, 2014 |
SHAFEER BAIG Vs. STATE OF KARNATAKA
|
July 8, 2014 |
SHAFIULLA SHARIFF @ SHAFI; TAJMUL AHMED SHARIFF @ TAJJU; SHAIK REHEEZ AHMED @ JAMAL Vs. STATE OF KARNATAKA
|
November 25, 2014 |
SHAHID MASOOD Vs. ABDUL RAZAK
|
February 24, 2014 |
SHAIK BADESAB AND ORS. Vs. THE PRINCIPAL SECRETARY COMMERCE AND INDUSTRIES GOVT. OF KARNATAKA AND ORS.
|
August 1, 2014 |
SHAIK KHADER Vs. STATE
|
June 2, 2014 |
SHAIK MOHAMMED PEER AND ORS. Vs. THE STATE OF KARNATAKA
|
July 4, 2014 |
SHAIK SADDAM Vs. STATE OF KARNATAKA
|
August 19, 2014 |
SHAIK SYED ALI Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
|
September 11, 2014 |
SHAILA VEERAYYA Vs. DEPUTY COMMISSIONER
|
February 4, 2014 |
SHAILAJA Vs. STATE OF KARNATAKA
|
January 10, 2014 |
SHAJADABI Vs. BASHEERAHMED
|
April 7, 2014 |
SHAJI GEORGE THOMAS Vs. STATE AND ORS.
|
December 8, 2014 |
SHAKEEL AHMED Vs. STATE OF KARNATAKA
|
January 23, 2014 |
SHAKILA A. SHETTY Vs. THE ASSISTANT EXECUTIVE ENGINEER (ELEC.)
|
November 13, 2014 |
SHAKTIVELU M. Vs. STATE OF KARNATAKA
|
July 2, 2014 |
SHAKUNTALA Vs. STATE OF KARNATAKA
|
April 7, 2014 |
SHAKUNTALA BAI Vs. MUNISWAMY RAO BOUNSLE
|
December 3, 2014 |
SHAKUNTALA DEVAPPA Vs. B.R. RAVISHANKAR
|
April 25, 2014 |
SHAKUNTALABAI Vs. VITHAL RAO
|
February 18, 2014 |
SHAKUNTHALAMMA Vs. KANTHAMMA
|
September 5, 2014 |
SHALINI, Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
January 21, 2014 |
SHAMANUR SHIVASHANKARAPPA Vs. INDIA SUGARS AND REFINERIES LTD.
|
July 18, 2014 |
SHAMBAVATHI Vs. STATE OF KARNATAKA
|
April 22, 2014 |
SHAMBULINGAPPA Vs. MALLAJAMMA
|
December 17, 2014 |
SHAMBULINGAYYA Vs. CHIEF EXECUTIVE OFFICER
|
June 2, 2014 |
SHANKAR Vs. DEPUTY COMMISSIONER, BELGAUM
|
January 30, 2014 |
SHANKAR ALIAS MUNNA ALIAS GIDDU Vs. STATE OF KARNATAKA
|
July 17, 2014 |
SHANKAR BHATT Vs. STATE OF KARNATAKA
|
February 3, 2014 |
SHANKAR DHODDA CHOUDAPPA BEKAWADKAR Vs. ARJUN DHODDA CHOUDAPPA BEKAWADKAR
|
June 6, 2014 |
SHANKAR KUMAR Vs. STATE
|
October 10, 2014 |
SHANKAR RAO Vs. THE COMMISSIONER, CITY MUNICIPAL COUNCIL
|
September 1, 2014 |
SHANKAR VINAY ACHARI @ N SHIVASHANKARACHARI Vs. CHIEF TRAFFIC MANAGER BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
February 18, 2014 |
SHANKARA Vs. STATE OF KARNATAKA
|
November 11, 2014 |
SHANKARA B.M. Vs. STATE OF KARNATAKA
|
September 12, 2014 |
SHANKARAGOWDA Vs. MOHAMMAD AKRAM
|
July 2, 2014 |
SHANKARAPPA Vs. COOPERATIVE ELECTION COMMISSION, KARNATAKA STATE
|
January 31, 2014 |
SHANKARAPPA Vs. ANNAPURNA
|
July 9, 2014 |
SHANKARAPPA Vs. THE COOPERATIVE ELECTION COMMISSION KARNATAKA
|
January 29, 2014 |
SHANMUGAM Vs. RETURNING OFFICER, LOKKANAHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.
|
February 13, 2014 |
SHANMUGAM PATTU @ S. PATTU Vs. RAICHUR SOLVENTS LIMITED
|
February 12, 2014 |
SHANMUKAYYA Vs. STATE OF KARNATAKA
|
April 5, 2014 |
SHANTA Vs. KAMALAVVA
|
April 9, 2014 |
SHANTA M. GAD Vs. ASSISTANT REVENUE OFFICER
|
December 19, 2014 |
SHANTA, SHRI. RAGHAVENDRA H.V. AND SHRI. BABU SUNGAR Vs. GOPAL HANUMANT BAPSHET
|
March 19, 2014 |
SHANTADURGA PETRO CHEMICALS Vs. STATE OF KARNATAKA
|
September 8, 2014 |
SHANTAPPA Vs. SUBHAS MARIKALLAPPA PAGAD
|
June 13, 2014 |
SHANTAVEERAYYA Vs. PRINCIPAL SECRETARY
|
June 3, 2014 |
SHANTAVVA Vs. ASHOK
|
December 16, 2014 |
SHANTERI JEMA JEWELLERY Vs. T.K. BHASKARAN
|
March 3, 2014 |
SHANTHA MARY Vs. STATE OF KARNATAKA
|
September 25, 2014 |
SHANTHA SHETTY Vs. SUCHARITHA SHETTY
|
November 27, 2014 |
SHANTHAKUMAR, Vs. STATE OF KARNATAKA
|
June 16, 2014 |
SHANTHAKUMARI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
December 18, 2014 |
SHANTHAMMA Vs. N.MANOHARA
|
April 2, 2014 |
SHANTHAMMA, Vs. BIPIN B PATEL,
|
March 18, 2014 |
SHANTHAPPA Vs. S GUNASAGARI ALIAS S GEETHA
|
September 18, 2014 |
SHANTHAPPA Vs. THE SUPERINTENDENT OF POLICE
|
December 10, 2014 |
SHANTHI FORTUNE (INDIA) LIMITED Vs. MUKKA SEA FOODS INDUSTRIES
|
September 10, 2014 |
SHARADA Vs. DODDAPPA
|
January 23, 2014 |
SHARADA DEVI COLLEGE OF NURSING ST. MARYS CHURCH CAMPUS Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 10, 2014 |
SHARADHA Vs. PRAVEEN ACHARI
|
April 9, 2014 |
SHARANABASAPPA Vs. STATE OF KARNATAKA
|
February 4, 2014 |
SHARANABASSAPPA Vs. MALLIKARJUN
|
June 6, 2014 |
SHARANAMMA Vs. CHENNAYYA SWAMI
|
October 27, 2014 |
SHARANAPPA Vs. STATE
|
May 29, 2014 |
SHARANAPPA U.G. Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
April 7, 2014 |
SHARATH T. Vs. INDIAN OIL CORPORATION
|
November 12, 2014 |
SHARDI BAI Vs. R T DASYA NAIK
|
March 25, 2014 |
SHARWARI ALAGHARU Vs. STATE OF ANDHRA PRADESH
|
April 3, 2014 |
SHASHAVALI Vs. STATE OF KARNATAKA
|
August 1, 2014 |
SHASHI K V, Vs. SURESH PUJARI,
|
April 10, 2014 |
SHASHIDHAR Vs. ANIL
|
June 6, 2014 |
SHASHIDHARA Vs. BANAPPA, THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
|
January 2, 2014 |
SHASHIKAL J SHETTY Vs. STATE OF KARNATAKA
|
July 30, 2014 |
SHASHIKALA Vs. MOHAMMED SHAFI
|
July 15, 2014 |
SHAYLAJA N, Vs. BALI REDDY
|
July 17, 2014 |
SHEEJA M P Vs. RONNIE GEORGE THOMAS
|
January 6, 2014 |
SHEELA V S Vs. HEMANTH KUMAR
|
March 5, 2014 |
SHEETA Vs. NARASIMHA
|
April 30, 2014 |
SHEHNAZ AFTAB KAPADIA Vs. NASEEM BANU
|
March 25, 2014 |
SHEHZAD AFZAL KHAN Vs. STATE OF KARNATAKA
|
October 17, 2014 |
SHEKAR Vs. STATE OF KARNATAKA
|
June 10, 2014 |
SHEKAR @ CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
November 5, 2014 |
SHEKARA Vs. STATE
|
January 2, 2014 |
SHEKARA Vs. THE STATE
|
November 3, 2014 |
SHEKHAPPA Vs. STATE OF KARNATAKA
|
March 25, 2014 |
SHESHADRI Vs. STATE OF KARNATAKA
|
January 9, 2014 |
SHESHAMMA Vs. CHANNAPPA
|
November 7, 2014 |
SHIDDAPPA Vs. ADIVEVVA
|
April 29, 2014 |
SHIDDAPPA SHIDDAPPA KATTIKAR Vs. SATYAPPA YALLAPPA KATTIKAR
|
February 17, 2014 |
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
February 5, 2014 |
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
April 10, 2014 |
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
April 3, 2014 |
SHIV KUMAR Vs. UNION OF INDIA
|
February 3, 2014 |
SHIVA @ RAJA @ SHIVAMURTHY Vs. STATE OF KARNATAKA
|
December 4, 2014 |
SHIVA KUMAR Vs. STATE
|
September 5, 2014 |
SHIVA KUMAR Vs. KARNATAKA STATE AGRICULTURAL MARKETING BOARD
|
December 9, 2014 |
SHIVABASAVVA Vs. GOURAWWA
|
June 5, 2014 |
SHIVADAS N G , Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT
|
January 18, 2014 |
SHIVAGANGA LEATHER CRAFTS Vs. CHIEF MANAGER CANARA BANK
|
January 8, 2014 |
SHIVAJI Vs. RAVI
|
February 12, 2014 |
SHIVAKUMAR Vs. NANJAMMA
|
January 18, 2014 |
SHIVAKUMAR Vs. ASST. COMMISSIONER
|
February 13, 2014 |
SHIVAKUMAR Vs. M. MUNIBASAMMA
|
April 7, 2014 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
May 29, 2014 |
SHIVAKUMAR Vs. G SHREEVATHSA
|
March 19, 2014 |
SHIVAKUMARA Vs. STATE OF KARNATAKA
|
August 4, 2014 |
SHIVAKUMARA Vs. STATE OF KARNATAKA
|
February 24, 2014 |
SHIVAKUMARA NAIKA Vs. STATE OF KARNATAKA
|
September 26, 2014 |
SHIVALINGA SHIVAPPA MANAGAJ Vs. SANJAY J. PATIL
|
December 18, 2014 |
SHIVALINGEGOWDA Vs. STATE OF KARNATAKA
|
March 12, 2014 |
SHIVALINGEGOWDA Vs. K SHIVEGOWDA
|
July 31, 2014 |
SHIVAMALLU, S/O MADA NAIKA Vs. STATE OF KARNATAKA; PUSHPAVATHI K N
|
November 26, 2014 |
SHIVAMMA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD.
|
February 12, 2014 |
SHIVAMMA Vs. SHRI DEVAPPA
|
March 17, 2014 |
SHIVAMURTEPPA Vs. MANAGING DIRECTOR, N.E.K.R.T.C.
|
June 9, 2014 |
SHIVAN Vs. KALANDAR AND DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
January 17, 2014 |
SHIVANAGOUDA Vs. GURUSIDDAPPA
|
June 13, 2014 |
SHIVANAND Vs. THE SECRETARY, GOVT. OF KARNATAKA, THE DEPUTY COMMISSIONER, BIJAPUR
|
February 13, 2014 |
SHIVANAND B. MALAGAR Vs. RESERVE BANK OF INDIA
|
February 5, 2014 |
SHIVANAND NINGAPPA HURAKADLI Vs. TIPPANNA HANAMANTH
|
March 7, 2014 |
SHIVANANDA MOOLYA Vs. PREMA
|
November 12, 2014 |
SHIVANNA Vs. RAMEGOWDA
|
November 21, 2014 |
SHIVANNA Vs. RAMAIAH
|
February 11, 2014 |
SHIVANNA ALIAS PUTTANNA, Vs. SUVERNA
|
July 18, 2014 |
SHIVAPPA Vs. IRANAGOUDA
|
September 15, 2014 |
SHIVAPPA Vs. THE STATE OF KARNATAKA
|
December 8, 2014 |
SHIVAPPA FAKIRAPPA BADAVANNAVAR Vs. MANJUNATH
|
December 16, 2014 |
SHIVAPPA FAKKIRAPPA BADAVANNAVAR Vs. MANJUNATH AND ORS.
|
October 20, 2014 |
SHIVAPPA IRAPPA MANIKATTI Vs. GADIGEVVA VIRUPAXAYYA HIREMATH
|
January 28, 2014 |
SHIVAPUTRAPPA Vs. NINGAMMA
|
February 18, 2014 |
SHIVAPUTRAPPA M. DODDAWAD Vs. THE ASSISTANT COMMISSIONER OF EXCISE
|
March 21, 2014 |
SHIVASHANKAR REDDY Vs. STATE OF KARNATAKA
|
January 16, 2014 |
SHIVAYOGI SIDDALINGAYYA HIREMATH Vs. STATE OF KARNATAKA
|
March 24, 2014 |
SHIVRAJ Vs. STATE OF KARNATAKA
|
July 21, 2014 |
SHNTABAI Vs. IRAMMA
|
September 4, 2014 |
SHOBAVATHI ALIAS P SHOBHA SURESH Vs. GENERAL MANAGER
|
February 18, 2014 |
SHOBHA KARANDLAJE Vs. ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY
|
June 4, 2014 |
SHOBHA L. Vs. MANAGING DIRECTOR, KSRTC
|
January 17, 2014 |
SHOVANA MAITY Vs. REGISTRAR
|
September 23, 2014 |
SHREE ANAND LIFE SCIENCES LTD. Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
December 15, 2014 |
SHREE RENUKA SUGARS LTD. Vs. STATE OF KARNATAKA
|
September 17, 2014 |
SHREEKANT Vs. THE SPECIAL LAND ACQUISITION OFFICER MALAPRABHA PROJECT
|
November 13, 2014 |
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI Vs. STATE OF KARNATAKA
|
December 3, 2014 |
SHREEMAD JAGADGURU SHANKARACHARYA, SHREE SHREE RAGHAVESHWARA
BHARATI SWAMIJI (FORMERLY KNOWN AS SRI HARISH SHARMA), BANGALORE Vs. STATE OF KARNATAKA & OTHERS
|
October 9, 2014 |
SHREEPATI AND ORS. Vs. MAHESH AND ORS.
|
July 21, 2014 |
SHREYA K.S. Vs. VISHVESVARAYA TECHNOLOGICAL UNIVERSITY
|
August 20, 2014 |
SHRIDHAR MANJAYYA GUNAGA Vs. KARNATAKA HOUSING BOARD
|
June 30, 2014 |
SHRIKANT Vs. RAVINDRA GURUSIDDAPPA WAGH
|
March 21, 2014 |
SHRIKANT B BANDODKAR Vs. RAMA SHISH SHAHA
|
March 5, 2014 |
SHRIKANTH AWWANEPPA BAGEWADI Vs. STATE OF KARNATAKA
|
January 18, 2014 |
SHRINIVAS Vs. STATE OF KARNATAKA
|
October 28, 2014 |
SHRINIVAS KRISHNAPPA KINI Vs. LAND TRIBUNAL HONNAVAR
|
April 7, 2014 |
SHRIRAM GENERAL INSURANCE Vs. YAMANAPPA IRAPPA MADAR
|
December 3, 2014 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. HASSAN A H
|
March 13, 2014 |
SHRISHAIL BEERAPPA METI Vs. RAJASHEKAR CHANABASAPPA CHIKODI,
|
March 6, 2014 |
SHRISHAIL RAMAKRISHNA BIJAPURE Vs. VIDYA
|
November 13, 2014 |
SHRISHAIL, Vs. KALLAPPA,
|
February 5, 2014 |
SHUBHAM ENTERPRISES Vs. MINDLOGICX INFRATEC LIMITED
|
March 1, 2014 |
SHUSHRUTHA EDUCATIONAL TRUST Vs. ASSISTANT DIRECTOR OF INCOME-TAX
|
February 18, 2014 |
SHWETA PRABHU Vs. STATE OF KARNATAKA
|
April 9, 2014 |
SHWETHA BOREWELLS Vs. STATE GOVERNMENT OF KARNATAKA
|
November 18, 2014 |
SHYAM Vs. STATE
|
April 2, 2014 |
SHYAMALA HAWALDAR Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD PARISARA BHAVANA
|
November 20, 2014 |
SHYAMARAJU & COMPANY (INDIA) PVT. LTD. Vs. THE MANAGING DIRECTOR, KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT & FINANCE CORPORATION (KUIDFC) AND ORS.
|
July 24, 2014 |
SHYAMARAO Vs. HANAMANT
|
February 17, 2014 |
SIDDABASAPPA Vs. G. MUIYAPPA
|
February 11, 2014 |
SIDDAGANGAIAH Vs. STATE OF KARNATAKA
|
August 7, 2014 |
SIDDAGANGAIAH Vs. N.K. GIRIRAJA SHETTY
|
December 18, 2014 |
SIDDAGANGAIAH C.M. Vs. CHIEF SECRETARY TO GOVERNMENT
|
January 21, 2014 |
SIDDAGANGAMMA ALIAS SIDDALINGAMMA Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 9, 2014 |
SIDDAGANGAMMA AND SUJATHAMMA Vs. STATE OF KARNATAKA
|
January 16, 2014 |
SIDDAIAH Vs. THE PRINCIPAL SECRETARY
|
November 18, 2014 |
SIDDAIAH Vs. STATE OF KARNATAKA
|
September 16, 2014 |
SIDDALAIAHNAVAR DODDASANNAPPA Vs. HASSAIN
|
January 16, 2014 |
SIDDALING Vs. STATE
|
June 3, 2014 |
SIDDALINGAPPA Vs. SHIVAMMA
|
December 12, 2014 |
SIDDALINGAPPA Vs. E. ANJINAPPA
|
June 6, 2014 |
SIDDALINGESH Vs. STATE OF KARNATAKA
|
June 6, 2014 |
SIDDALINGESHWARAYYA Vs. VEERANNA
|
July 15, 2014 |
SIDDAMMA Vs. JAYASHRE
|
August 18, 2014 |
SIDDANAGOUDA Vs. LAND ACQUISITION OFFICER
|
March 3, 2014 |
SIDDANNA GOWDA Vs. VISHWANATH
|
August 19, 2014 |
SIDDANNA HOOGAR Vs. JAYPEE CEMENTS CORPORATION LIMITED
|
April 29, 2014 |
SIDDAPPA Vs. CHANDBEE HYDERABAD
|
April 8, 2014 |
SIDDAPPA Vs. LAKKAMMA
|
August 18, 2014 |
SIDDAPPA A/F KARIYAPPA PUJAR Vs. BASAVARAJ
|
March 18, 2014 |
SIDDAPPA V. Vs. G. SUSHEELA
|
January 29, 2014 |
SIDDARAI BASAVANT PADAGAL Vs. RUDRAPPA BASAVANNEPPA PADAGAL
|
June 11, 2014 |
SIDDARAJU Vs. STATE OF KARNATAKA
|
June 12, 2014 |
SIDDARAJU Vs. STATE OF KARNATAKA
|
September 2, 2014 |
SIDDARAJU, Vs. B S MANJUNATH,
|
June 9, 2014 |
SIDDARAMEGOWDA Vs. NAGANNA
|
March 13, 2014 |
SIDDASHETTY Vs. RAJAMMA
|
February 4, 2014 |
SIDDAYYA Vs. THE STATE OF KARNATAKA
|
November 3, 2014 |
SIDDEGOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 4, 2014 |
SIDDESHWARA VIDYADANA SAMITI Vs. STATE OF KARNATAKA
|
April 22, 2014 |
SIDDU Vs. STATE OF KARNATAKA
|
January 23, 2014 |
SIDRAM Vs. STATE OF KARNATAKA
|
January 28, 2014 |
SIDRAM Vs. BABU
|
August 25, 2014 |
SINGAIAH Vs. VENKATARAO POTTE
|
January 16, 2014 |
SIRUGUPPA EDUCATION SOCIETY Vs. THE ASSISTANT ENGINEER, LAND ARMY AND ORS.
|
July 3, 2014 |
SIRUGUPPA RECREATION & FREE READING ROOM Vs. STATE OF KARNATAKA
|
February 26, 2014 |
SKYTOP BUILDERS PRIVATE LIMITED Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 25, 2014 |
SMITA JAIN Vs. N.A.PARAMESHWAR
|
January 16, 2014 |
SMRUTHY B S Vs. D A PANDU MEMORIAL
|
March 18, 2014 |
SMST TRANSPORT Vs. STATE OF KARNATAKA
|
January 18, 2014 |
SMT. GIRIJAMMA @ GIRIJAMMA P. PATIL Vs. K.G. PRAKASH @ PRAKASHAPPA AND ANOTHER
|
September 2, 2014 |
SN ENVIRO TECH PVT LTD Vs. URBAN INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION
|
July 16, 2014 |
SNOOK N CUE ASSOCIATION Vs. STATE OF KARNATAKA
|
January 9, 2014 |
SOBHA DEVELOPERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
April 2, 2014 |
SOLLY LUKOSE Vs. MANAGING DIRECTOR, BMTC AND UNITED INDIA INSURANCE CO., LTD.
|
January 17, 2014 |
SOMANATH Vs. LAXMAN
|
October 30, 2014 |
SOMANATHA Vs. K S MURULIDHAR,
|
September 9, 2014 |
SOMANNA Vs. THE STATE OF KARNATAKA
|
August 11, 2014 |
SOMANNA Vs. COMMISSIONER
|
April 1, 2014 |
SOMANNA Vs. STATE OF KARNATAKA
|
September 12, 2014 |
SOMAPPA Vs. SAROJAMMA
|
January 27, 2014 |
SOMARAS DISTILLERIES Vs. STATE OF KARNATAKA
|
May 11, 2014 |
SOMASEKHARA Vs. STATE OF KARNATAKA
|
November 21, 2014 |
SOMASHEKAR N MANNUR Vs. SHEETHAL VAHAN
|
March 26, 2014 |
SOMASHEKAR S V Vs. ANNAPURNA R
|
December 4, 2014 |
SONA ALLOYS PVT LTD Vs. PAWAN TRANSPORT
|
July 9, 2014 |
SOPAN Vs. TIPPANNA
|
December 10, 2014 |
SOUTH INDIAN SUGAR MILLS ASSN. Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
April 2, 2014 |
SOWBHAGYA Vs. SATYA SAI MULTI SPECIALITY EYE HOSPITAL
|
October 30, 2014 |
SOWMYA AND ORS. Vs. STATE AND ORS.
|
March 4, 2014 |
SPECIAL LAND ACQUISITION Vs. PUTTA REVAIAH
|
April 28, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. THIMMEGOWDA
|
December 2, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. SAKAMMA
|
March 11, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. B SREENIVASE GOWDA
|
June 2, 2014 |
SPORTINGMINDZ TECHNOLOGY PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
|
October 28, 2014 |
SREELAKSHMI Vs. LAKSHMINARAYAN S. HEGDE
|
September 23, 2014 |
SREENIVASA Vs. DR. B.R. AMBEDKAR MEDICAL COLLEGE
|
September 9, 2014 |
SRI ASHGAR AHMED Vs. MISS SAMEER FATHIMA, MASTER MD. SABIR AMEEN AND SMT. SUMIYA SULTHANA
|
February 11, 2014 |
SRI BALAJI AQUA PRODUCTS Vs. UNION OF INDIA AND ORS.
|
January 28, 2014 |
SRI K.N. ANANDARAMA REDDY AND ORS. Vs. THE COMMISSIONER, BANGALORE MAHANAGARA PALIKE, NOW CALLED AS BRUHAT BANGALORE MAHANAGARA PALIKE AND THE ASSISTANT EXECUTIVE ENGINEER, DEPARTMENT OF HORTICULTURE
|
January 6, 2014 |
SRI KRISHNA WEIGH BRIDGE Vs. THE COMPETENT AUTHORITY AND THE SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE AND ORS.
|
December 23, 2014 |
SRI KUMARAN CHILDRENS HOME EDUCATIONAL COUNCIL Vs. THE STATE OF KARNATAKA
|
December 1, 2014 |
SRI M. PADMANABHA Vs. STATE OF KARNATAKA, REP. BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION AND BANGALORE UNIVERSITY, REP. BY ITS REGISTRAR
|
March 11, 2014 |
SRI NANJAPPA Vs. SPECIAL DEPUTY COMMISSIONER
|
March 14, 2014 |
SRI NARASIMHAIAH Vs. STATE OF KARNATAKA BY ITS SECRETARY AND ORS.
|
March 19, 2014 |
SRI OMKAR MURTHY Vs. STATE OF KARNATAKA REP. BY THE STATE PUBLIC PROSECUTOR
|
February 13, 2014 |
SRI SRINIVASA Vs. STATE OF KARNATAKA
|
July 31, 2014 |
SRI T. GOVINDAPPA, S/O LATE THIMMARAYAPPA Vs. SRI H. ANJANAPPA, S/O LATE HUCHAPPA
|
February 17, 2014 |
SRI T. RAMAPPA Vs. SRI S. KIRAN
|
March 12, 2014 |
SRI UJJINAPPA Vs. SRI JAYANNA
|
October 27, 2014 |
SRI V. HANUMANTHAIAH Vs. THE HORTICULTURE PRODUCE CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD., (HOPCOMS) REPRESENTED BY ITS MANAGING DIRECTOR SRI KADIREGOWDA AND THE DIRECTOR OF HORTICULTURE
|
March 12, 2014 |
SRI. NARAYANASWAMY AND SRI. NAGARAJA Vs. SMT. KADIRAMMA, SRI. PATALAPPA DEAD BY LRS (SMT. MUNIYAMMA AND ORS.), SMT. MUTHYALAMMA AND SRI. NARAYANAGOWDA
|
February 5, 2014 |
SRI. RAMEGOWDA Vs. STATE OF KARNATAKA, REP. BY PUBLIC PROSECUTOR
|
April 22, 2014 |
SRIDHAR Vs. STATE OF KARNATAKA
|
May 22, 2014 |
SRIDHAR GOVIND AMBIGA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
|
September 12, 2014 |
SRIDHAR PUNACHITHAYA Vs. STATE OF KARNATAKA
|
November 12, 2014 |
SRIHARI DASHRATH RAO Vs. GULBARGA UNIVERSITY
|
February 3, 2014 |
SRIKANAT Vs. STATE OF KARNATAKA
|
June 9, 2014 |
SRIKANT Vs. MALLIKARJUNA
|
January 24, 2014 |
SRILESH, Vs. STATE
|
July 24, 2014 |
SRIMAN NIRANJAN JAGADGURU Vs. STATE OF KARNATAKA
|
February 19, 2014 |
SRIMANTH Vs. STATE
|
March 21, 2014 |
SRIMURTHY K.R. Vs. THE STATE OF KARNATAKA
|
December 16, 2014 |
SRINIJA DASARI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 3, 2014 |
SRINIVAS Vs. MANAGER, THE NATIONAL INSURANCE CO. LTD
|
February 3, 2014 |
SRINIVAS @ BALU Vs. STATE BY SHIVAJINAGAR POLICE STATION
|
February 4, 2014 |
SRINIVAS AND SRI NEELKANT Vs. STATE OF KARNATAKA
|
March 17, 2014 |
SRINIVAS REDDY Vs. STATE OF KARNATAKA
|
February 3, 2014 |
SRINIVASA Vs. STATE BY HASSAN EXTENSION POLICE REPRESENTED BY PUBLIC PROSECUTOR
|
February 4, 2014 |
SRINIVASA Vs. THE STATE OF KARNATAKA
|
October 14, 2014 |
SRINIVASA Vs. THE STATE OF KARNATAKA
|
November 10, 2014 |
SRINIVASA ALIAS VASU Vs. STATE OF KARNATAKA
|
March 3, 2014 |
SRINIVASA MINERALS TRADING COMPANY Vs. STATE OF KARNATAKA
|
September 19, 2014 |
SRINIVASAMURTHY K. S. Vs. STATE OF KARNATAKA
|
April 7, 2014 |
SRINIVASAN CHANDIRA KUMAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 4, 2014 |
SRINIVASU Vs. PUTTASRINIVASA
|
October 10, 2014 |
SRIPAD Vs. RAMADAS M SHET
|
June 2, 2014 |
ST. GEORGE COLLEGE OF NURSING OMBR LAYOUT Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 3, 2014 |
STANLEY RODRIGUES Vs. STATE OF KARNATAKA
|
January 16, 2014 |
STATE Vs. KRISHNA
|
January 16, 2014 |
STATE Vs. YOGESH @ YOGI
|
February 4, 2014 |
STATE Vs. KAUSAR, YOUSEF AND VINODA @ MEDDA
|
March 18, 2014 |
STATE Vs. N. CHIDANANDA
|
December 11, 2014 |
STATE Vs. VARUN A. DEVADIGA
|
November 17, 2014 |
STATE Vs. SATHYANARAYANA SINGH
|
December 10, 2014 |
STATE Vs. RAMANJI
|
August 26, 2014 |
STATE Vs. N DEVARAJ S/O NARAYANASWAMAPPA AND ORS
|
February 26, 2014 |
STATE Vs. SHIVANNA S/O CHIKKEGOWDA; S S UMESHA; S N SOMASHEKAR; MANGALAMMA; GOWRAMMA; HEMAVATHI; BETTAMMARA RAMANNA; PUTTASWAMY; PRAKASHA
|
November 18, 2014 |
STATE Vs. K.V. SRIDHAR
|
November 3, 2014 |
STATE Vs. RATHNAMMA
|
October 30, 2014 |
STATE Vs. SHIVANNA
|
October 29, 2014 |
STATE Vs. SULOCHANA
|
October 27, 2014 |
STATE Vs. HARMUZDIAR
|
February 21, 2014 |
STATE Vs. NAVEEN KUMAR
|
December 8, 2014 |
STATE Vs. SHIVAPPA
|
December 17, 2014 |
STATE Vs. SANTOSH
|
August 4, 2014 |
STATE Vs. SOMASHEKARA
|
December 19, 2014 |
STATE Vs. K.L. VINODA
|
December 18, 2014 |
STATE Vs. H N VEERABHADRAPPA
|
July 3, 2014 |
STATE Vs. ANCHOR PHARMA PRIVATE LIMITED AND ORS.
|
February 28, 2014 |
STATE Vs. RACHAPPAJI ALIAS RAJAPPA
|
July 23, 2014 |
STATE Vs. SURESH
|
March 1, 2014 |
STATE Vs. K SURESH REDDY
|
February 6, 2014 |
STATE Vs. B M BALAKRISHNA,
|
August 5, 2014 |
STATE Vs. JAGADEESHA
|
March 11, 2014 |
STATE Vs. BALARAJ
|
March 4, 2014 |
STATE Vs. LAKSHMIKANTHA REDDY,
|
July 21, 2014 |
STATE Vs. MALIYAMMA
|
February 19, 2014 |
STATE Vs. NARAYANA MURTHY V
|
February 24, 2014 |
STATE Vs. SHIVANNA
|
March 5, 2014 |
STATE Vs. CHANDRASHEKAR SON OF THIRUVENKATA SHETTY
|
March 25, 2014 |
STATE Vs. G S MOHAN
|
March 3, 2014 |
STATE Vs. KARIYAPPA ALIAS APPAIYANNA
|
April 28, 2014 |
STATE Vs. SHANKARAPPA
|
February 4, 2014 |
STATE Vs. G N SHANKAREGOWDA,
|
April 9, 2014 |
STATE Vs. AJAMAL KHAN
|
January 23, 2014 |
STATE Vs. TANAJI
|
January 27, 2014 |
STATE Vs. JULIANA LOBO
|
March 27, 2014 |
STATE Vs. H C RENUKAPRASAD
|
April 10, 2014 |
STATE Vs. B. VASU
|
September 22, 2014 |
STATE Vs. RAVI
|
February 10, 2014 |
STATE Vs. CHANNAMMA ALIAS KUNIT CHANNAMMA
|
April 15, 2014 |
STATE Vs. PRAKASH
|
April 16, 2014 |
STATE Vs. PRAVEEN POOJARY,
|
April 29, 2014 |
STATE Vs. RAGHAVENDRA ALIAS RAGHU
|
July 22, 2014 |
STATE Vs. MANIKUMAR
|
July 10, 2014 |
STATE Vs. JAYARAMA
|
June 23, 2014 |
STATE Vs. OBANNA
|
April 3, 2014 |
STATE BANK OF INDIA Vs. STATE BANKS STAFF UNION
|
March 4, 2014 |
STATE BANK OF INDIA Vs. THIMMYYA AND STATE OF KARNATAKA
|
April 24, 2014 |
STATE BANK OF INDIA Vs. R. SRINIVASA RAO
|
December 11, 2014 |
STATE BANK OF MYSORE Vs. V.E. PONAMMA
|
October 27, 2014 |
STATE BANK OF MYSORE Vs. KARNATAKA INDUSTRIAL CO-OPERATIVE BANK LTD
|
August 18, 2014 |
STATE BY AJJAMPURA P.S. Vs. VIJAYKUMAR @ SHADAKSHARI
|
February 12, 2014 |
STATE BY BASAVANAHALLI POLICE CHIKMAGALUR Vs. PRAVEENA
|
March 28, 2014 |
STATE BY DY. SUPERINTENDENT OF POLICE K.G.F. Vs. KRISHNAIAH AND ORS.
|
January 24, 2014 |
STATE BY KENCHALAHALLI Vs. B.K. ANJAPPA
|
August 21, 2014 |
STATE BY KENCHARLAHALLI Vs. N. NARASIMHAPPA
|
August 21, 2014 |
STATE BY KOLAR RURAL POLICE Vs. SEENAPPA
|
March 5, 2014 |
STATE BY MICO LAYOUT POLICE BANGALORE CITY Vs. MOHAMMED THOSEEF
|
October 10, 2014 |
STATE BY POLICE INSPECTOR Vs. S.MANOHARAN
|
January 21, 2014 |
STATE BY RURAL POLICE STATION SHIMOGA Vs. GIRISHA
|
March 28, 2014 |
STATE ELECTION COMMISSION Vs. C.P. YOGESHWAR
|
March 21, 2014 |
STATE MAHILA POLICE STATION Vs. KALLAPPA
|
January 31, 2014 |
STATE NELAMANGALA POLICE Vs. T E MAHESH S/O ERANNA
|
July 1, 2014 |
STATE OF KARNATAKA Vs. CHIKKANNA S/O LATE BASAVAIAH
|
July 1, 2014 |
STATE OF KARNATAKA Vs. REDDY STRUCTURES (P.) LTD.
|
February 6, 2014 |
STATE OF KARNATAKA Vs. SHILPI WIRE ROPE (PRIVATE) LIMITED
|
April 24, 2014 |
STATE OF KARNATAKA Vs. MYSORE THERMO ELECTRIC PRIVATE LIMITED
|
March 21, 2014 |
STATE OF KARNATAKA Vs. VENKATARAMAIAH
|
June 4, 2014 |
STATE OF KARNATAKA Vs. R.H. KESHAVA
|
June 3, 2014 |
STATE OF KARNATAKA Vs. DHANALAKSHAMMA
|
July 1, 2014 |
STATE OF KARNATAKA Vs. MUNI REDDY ALIAS ABBAIAH
|
February 24, 2014 |
STATE OF KARNATAKA Vs. JAVAREGOWDA
|
November 5, 2014 |
STATE OF KARNATAKA Vs. MOHAMMED PEER
|
November 3, 2014 |
STATE OF KARNATAKA Vs. ELF GAS INDIA LIMITED
|
June 19, 2014 |
STATE OF KARNATAKA Vs. MANDOVI MOTORS (PRIVATE) LIMITED
|
June 5, 2014 |
STATE OF KARNATAKA Vs. SHANTABAI GANPATRAO DESAI
|
January 3, 2014 |
STATE OF KARNATAKA Vs. LAKSHMINARASIMHA
|
April 7, 2014 |
STATE OF KARNATAKA Vs. T. JAYAMMA
|
September 10, 2014 |
STATE OF KARNATAKA Vs. GATI LTD.
|
September 4, 2014 |
STATE OF KARNATAKA Vs. BOREGOWDA
|
September 10, 2014 |
STATE OF KARNATAKA Vs. BABU
|
September 8, 2014 |
STATE OF KARNATAKA Vs. GOPALAKRISHNA
|
September 11, 2014 |
STATE OF KARNATAKA Vs. KOTHARI SALES AND AGENCIES
|
November 5, 2014 |
STATE OF KARNATAKA Vs. R JAYANTHI, FIRST DIVISION ASSISTANT
|
April 10, 2014 |
STATE OF KARNATAKA Vs. DHARMAVEERA
|
March 13, 2014 |
STATE OF KARNATAKA Vs. SHIVAKUMAR
|
March 13, 2014 |
STATE OF KARNATAKA Vs. N N RAVEENDRANATHA
|
April 4, 2014 |
STATE OF KARNATAKA Vs. D N NAGALAXMI
|
March 24, 2014 |
STATE OF KARNATAKA Vs. VIKRAM BHAT
|
February 4, 2014 |
STATE OF KARNATAKA Vs. RUTESH PRASAD ALIAS SRINIVAS PRASAD
|
July 10, 2014 |
STATE OF KARNATAKA Vs. RAVI
|
July 10, 2014 |
STATE OF KARNATAKA Vs. SATHISHA
|
April 22, 2014 |
STATE OF KARNATAKA Vs. THAMMANNA GOWDA
|
March 27, 2014 |
STATE OF KARNATAKA Vs. MAHADEVA NAYAKA
|
January 18, 2014 |
STATE OF KARNATAKA Vs. ISAVA ALIAS ISHWE ALIAS KAALA
|
April 23, 2014 |
STATE OF KARNATAKA Vs. M KEMPAJOGAIAH
|
March 5, 2014 |
STATE OF KARNATAKA Vs. RASOOLSAB
|
March 28, 2014 |
STATE OF KARNATAKA Vs. YASHAVANTHA
|
February 25, 2014 |
STATE OF KARNATAKA Vs. TEJPAL & COMPANY
|
July 21, 2014 |
STATE OF KARNATAKA Vs. G A BAVA
|
April 4, 2014 |
STATE OF KARNATAKA Vs. TIPPUSULTHAN
|
February 28, 2014 |
STATE OF KARNATAKA Vs. LOKESH KUMAR ALIAS LOKI ALIAS ADITYA ALIAS ARJUN
|
April 1, 2014 |
STATE OF KARNATAKA Vs. T B PREMARAJ ALIAS AYYANNA
|
February 7, 2014 |
STATE OF KARNATAKA Vs. MAHANTESHA
|
June 4, 2014 |
STATE OF KARNATAKA Vs. M MANJUNATH
|
April 21, 2014 |
STATE OF KARNATAKA Vs. GOVINDA
|
February 17, 2014 |
STATE OF KARNATAKA Vs. R GOVINDARAJU
|
March 14, 2014 |
STATE OF KARNATAKA Vs. RAMESH
|
March 14, 2014 |
STATE OF KARNATAKA Vs. NISSAR AHAMED
|
March 26, 2014 |
STATE OF KARNATAKA Vs. KUMARAVELU ALIAS KUMAR
|
July 11, 2014 |
STATE OF KARNATAKA Vs. K RAMACHANDRA
|
April 21, 2014 |
STATE OF KARNATAKA Vs. MAHESH ARADHYA
|
January 24, 2014 |
STATE OF KARNATAKA Vs. MOHAN NAIKA
|
September 9, 2014 |
STATE OF KARNATAKA Vs. MRUTHUNJAYA SON OF MALLIKARJUNA
|
February 10, 2014 |
STATE OF KARNATAKA Vs. B THAMMANNA, P S I
|
June 5, 2014 |
STATE OF KARNATAKA Vs. N JAYAPAL SHETTY
|
June 23, 2014 |
STATE OF KARNATAKA Vs. NARENDRA BABU
|
June 23, 2014 |
STATE OF KARNATAKA Vs. SHIVU,
|
March 24, 2014 |
STATE OF KARNATAKA Vs. MAHANTHESHA
|
June 16, 2014 |
STATE OF KARNATAKA Vs. SHIVAKUMAR
|
January 27, 2014 |
STATE OF KARNATAKA Vs. FAKEERAPPA
|
July 21, 2014 |
STATE OF KARNATAKA Vs. YALLAPPA DYAMAPPA DODDAMANI
|
March 1, 2014 |
STATE OF KARNATAKA Vs. CHOTU ALIAS MOHAMMED USMAN
|
March 3, 2014 |
STATE OF KARNATAKA Vs. SHAMSHAD
|
December 3, 2014 |
STATE OF KARNATAKA Vs. G. PRAVEEN
|
December 3, 2014 |
STATE OF KARNATAKA Vs. RAVICHANDRA S/O VENKATESH
|
December 11, 2014 |
STATE OF KARNATAKA Vs. NAGESHA ALIAS THAYINAGESHA
|
March 12, 2014 |
STATE OF KARNATAKA Vs. S P SURESH
|
March 12, 2014 |
STATE OF KARNATAKA Vs. BASAVANAGOUDA ALIAS BASAVARAJ N
|
March 12, 2014 |
STATE OF KARNATAKA Vs. KUMAR
|
March 12, 2014 |
STATE OF KARNATAKA Vs. VENKATESH
|
August 6, 2014 |
STATE OF KARNATAKA Vs. MUKKANNA ALIAS RAMESH
|
April 2, 2014 |
STATE OF KARNATAKA Vs. K CHANDRASEKHARAPPA
|
February 25, 2014 |
STATE OF KARNATAKA Vs. LALASAB
|
October 14, 2014 |
STATE OF KARNATAKA Vs. RANGAIAH
|
October 15, 2014 |
STATE OF KARNATAKA Vs. UMESH ALIAS UMI
|
June 17, 2014 |
STATE OF KARNATAKA Vs. BANGALORE MEDICAL COLLEGE & RESEARCH INSTITUTE
|
June 13, 2014 |
STATE OF KARNATAKA Vs. NANJEGOWDA,
|
April 9, 2014 |
STATE OF KARNATAKA Vs. ASHOK KUMAR ALIAS ASHOK
|
March 27, 2014 |
STATE OF KARNATAKA Vs. KRISHNA
|
March 27, 2014 |
STATE OF KARNATAKA Vs. FIROZ KHAN SON OF JURUR KHAN
|
July 16, 2014 |
STATE OF KARNATAKA Vs. P A VENKATESH
|
July 16, 2014 |
STATE OF KARNATAKA Vs. S M KRISHNA
|
February 11, 2014 |
STATE OF KARNATAKA Vs. RANGAPPA,
|
July 22, 2014 |
STATE OF KARNATAKA Vs. MANJUNATH,
|
July 22, 2014 |
STATE OF KARNATAKA Vs. NANJUNDASWAMY
|
March 17, 2014 |
STATE OF KARNATAKA Vs. MUNIBYREGOWDA
|
July 17, 2014 |
STATE OF KARNATAKA Vs. VASANTHA GOWDA
|
January 24, 2014 |
STATE OF KARNATAKA Vs. VITTAL
|
July 18, 2014 |
STATE OF KARNATAKA Vs. HARINI NAIK
|
March 13, 2014 |
STATE OF KARNATAKA Vs. GANTA KRISHNA ALIAS GANTA
|
March 17, 2014 |
STATE OF KARNATAKA Vs. M. RAMASWAMY
|
March 24, 2014 |
STATE OF KARNATAKA Vs. WATERFALL ESTATE
|
September 11, 2014 |
STATE OF KARNATAKA Vs. KUSHALCHAND @ KUSHALCHAND GANDHI
|
November 12, 2014 |
STATE OF KARNATAKA Vs. FAIROZ AHAMED
|
November 18, 2014 |
STATE OF KARNATAKA Vs. SOMU ALIAS SOMASHEKAR
|
July 25, 2014 |
STATE OF KARNATAKA Vs. RANGAPPA
|
August 1, 2014 |
STATE OF KARNATAKA Vs. SHIVARAM
|
July 25, 2014 |
STATE OF KARNATAKA Vs. GOVINDARAJU
|
June 2, 2014 |
STATE OF KARNATAKA Vs. BALAIAH
|
June 2, 2014 |
STATE OF KARNATAKA Vs. VODAFONE ESSAR SOUTH LTD
|
March 17, 2014 |
STATE OF KARNATAKA Vs. SHEKHAR
|
February 19, 2014 |
STATE OF KARNATAKA Vs. NAGARAJU
|
February 19, 2014 |
STATE OF KARNATAKA Vs. SHIVAPPA
|
February 19, 2014 |
STATE OF KARNATAKA Vs. SHARANAYYA
|
April 11, 2014 |
STATE OF KARNATAKA Vs. MEHABOOB
|
March 11, 2014 |
STATE OF KARNATAKA Vs. RAJA ALIAS CHIKKEGOWDA
|
February 19, 2014 |
STATE OF KARNATAKA Vs. VINAY ALIAS VIJAY SIRIGERE
|
April 30, 2014 |
STATE OF KARNATAKA Vs. SEENA ALIAS SRINIVASA
|
April 24, 2014 |
STATE OF KARNATAKA Vs. KALYANAMMA
|
February 24, 2014 |
STATE OF KARNATAKA Vs. N K NINGEGOWDA ALIAS BANNEGOWDA
|
February 19, 2014 |
STATE OF KARNATAKA Vs. SHIVA ALIAS SHIVAKUMAR SON OF MARAPPA NAIDU
|
February 21, 2014 |
STATE OF KARNATAKA Vs. DAVID S ANKARI
|
July 16, 2014 |
STATE OF KARNATAKA Vs. SOUTH INDIAN SUGAR MILLS ASSOCIATION
|
June 30, 2014 |
STATE OF KARNATAKA Vs. S. MEHABOOB KHAN
|
April 24, 2014 |
STATE OF KARNATAKA Vs. M. ANAND
|
June 18, 2014 |
STATE OF KARNATAKA Vs. SHOBHA DEVELOPERS LIMITED
|
September 25, 2014 |
STATE OF KARNATAKA Vs. VASAVI WOOD INDUSTRIES
|
July 3, 2014 |
STATE OF KARNATAKA Vs. SIEMENS HEARING INSTRUMENTS PRIVATE LIMITED
|
June 9, 2014 |
STATE OF KARNATAKA Vs. VINYAS INNOVATIVE TECHNOLOGICAL PRIVATE LIMITED
|
July 3, 2014 |
STATE OF KARNATAKA Vs. CENTUM INDUSTRIES PRIVATE LIMITED
|
July 31, 2014 |
STATE OF KARNATAKA Vs. PRASANNAKUMAR S/O CHANDRAPPA
|
November 20, 2014 |
STATE OF KARNATAKA Vs. RAJU S/O SIDDAPPA
|
January 16, 2014 |
STATE OF KARNATAKA Vs. SHIVANAND @ SHIVAPPA
|
November 5, 2014 |
STATE OF KARNATAKA Vs. GMR ENERGY LIMITED
|
October 9, 2014 |
STATE OF KARNATAKA Vs. MOHAN RAJU K.M.
|
December 2, 2014 |
STATE OF KARNATAKA Vs. MUTTA @ MUTTAIAH @ MUTTURAJ
|
September 5, 2014 |
STATE OF KARNATAKA Vs. H.K. CHANDRAKANTH
|
November 5, 2014 |
STATE OF KARNATAKA Vs. ROYAL CHALLENGERS SPORTS PRIVATE LIMITED
|
October 9, 2014 |
STATE OF KARNATAKA Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LIMITED
|
September 11, 2014 |
STATE OF KARNATAKA Vs. KRISHVI PROJECTS PRIVATE LIMITED
|
February 13, 2014 |
STATE OF KARNATAKA Vs. TRANSGLOBAL POWER LIMITED
|
October 16, 2014 |
STATE OF KARNATAKA Vs. UNITED TRADING COMPANY
|
April 30, 2014 |
STATE OF KARNATAKA Vs. RCI LOGISTICS PRIVATE LIMITED
|
July 3, 2014 |
STATE OF KARNATAKA Vs. P. NAGARJAN
|
October 21, 2014 |
STATE OF KARNATAKA Vs. IRAPPA
|
October 28, 2014 |
STATE OF KARNATAKA Vs. KRAFT SALES AND SERVICES INDIA LIMITED
|
April 24, 2014 |
STATE OF KARNATAKA Vs. GOLDEN NEST BUILDERS AND DEVELOPERS
|
March 12, 2014 |
STATE OF KARNATAKA Vs. P.V.R. LIMITED
|
March 26, 2014 |
STATE OF KARNATAKA Vs. VXL INSTRUMENTS LIMITED
|
March 5, 2014 |
STATE OF KARNATAKA Vs. ASIAN PAINTS LIMITED
|
April 30, 2014 |
STATE OF KARNATAKA Vs. MARUTHI
|
October 30, 2014 |
STATE OF KARNATAKA Vs. CHIKKEGOWDA
|
October 29, 2014 |
STATE OF KARNATAKA Vs. B. MAHADEVAIAH
|
January 22, 2014 |
STATE OF KARNATAKA Vs. S.D. SHASHIDARA
|
February 20, 2014 |
STATE OF KARNATAKA Vs. CHIKKANNA
|
February 13, 2014 |
STATE OF KARNATAKA Vs. B.G. RAGHU
|
March 3, 2014 |
STATE OF KARNATAKA Vs. MATHIAS ALUMINIUM SYSTEMS PVT. LTD.
|
February 4, 2014 |
STATE OF KARNATAKA Vs. VASWANI ESTATES DEVELOPERS PRIVATE LIMITED
|
February 17, 2014 |
STATE OF KARNATAKA Vs. K.C. PRABHAKAR REDDY
|
April 24, 2014 |
STATE OF KARNATAKA Vs. SAMSUNG INDIA ELECTRONICS LIMITED
|
June 19, 2014 |
STATE OF KARNATAKA Vs. INFOSYS TECHNOLOGIES LIMITED
|
June 18, 2014 |
STATE OF KARNATAKA Vs. TOSHIBA EMBEDDED SOFTWARE (INDIA) PVT. LTD.
|
October 9, 2014 |
STATE OF KARNATAKA Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LIMITED
|
June 11, 2014 |
STATE OF KARNATAKA Vs. ZEN PROJECTS AND CONSTRUCTION PRIVATE LIMITED
|
July 9, 2014 |
STATE OF KARNATAKA Vs. SURESH ENTERPRISES
|
July 10, 2014 |
STATE OF KARNATAKA Vs. C.R. GUJAR
|
August 7, 2014 |
STATE OF KARNATAKA Vs. LEASE PLAN INDIA LIMITED
|
August 6, 2014 |
STATE OF KARNATAKA Vs. GODREJ CONSUMER PRODUCTS LIMITED
|
August 20, 2014 |
STATE OF KARNATAKA Vs. HONEY COMB INTERNATIONAL INC.
|
July 31, 2014 |
STATE OF KARNATAKA Vs. MAINTEC TECHNOLOGIES PRIVATE LIMITED
|
June 12, 2014 |
STATE OF KARNATAKA Vs. GOWRAMMA
|
August 18, 2014 |
STATE OF KARNATAKA Vs. LOKESH
|
August 21, 2014 |
STATE OF KARNATAKA Vs. RAJU
|
August 25, 2014 |
STATE OF KARNATAKA Vs. P. JAYAKANTHA
|
August 27, 2014 |
STATE OF KARNATAKA Vs. SRINIVAS BHAT AND T.R. LAKSHMINARAYANA
|
February 21, 2014 |
STATE OF KARNATAKA Vs. G. VENKATESH
|
February 12, 2014 |
STATE OF KARNATAKA Vs. RAJANAIKA
|
February 21, 2014 |
STATE OF KARNATAKA Vs. SIDDARAJU
|
January 16, 2014 |
STATE OF KARNATAKA Vs. RENUKARADYA AND T. P. NANJUNDARADYA
|
January 16, 2014 |
STATE OF KARNATAKA Vs. VENKATESHA @ JIYA
|
February 12, 2014 |
STATE OF KARNATAKA Vs. SARATHY COFFEE CURING WORKS
|
January 17, 2014 |
STATE OF KARNATAKA Vs. ARADHYA ROPES AND SLINGS
|
January 9, 2014 |
STATE OF KARNATAKA Vs. ASPAK @ ASMATH
|
March 27, 2014 |
STATE OF KARNATAKA Vs. ASHOK IRON WORKS PRIVATE LIMITED
|
February 17, 2014 |
STATE OF KARNATAKA Vs. R.K. VENKATESH
|
January 16, 2014 |
STATE OF KARNATAKA Vs. PARAMESHWAR TOLE
|
January 21, 2014 |
STATE OF KARNATAKA Vs. B. NAGARAJA
|
January 2, 2014 |
STATE OF KARNATAKA Vs. NAGESHA
|
January 2, 2014 |
STATE OF KARNATAKA Vs. DECCAN SALES CORPORATION LTD.
|
February 11, 2014 |
STATE OF KARNATAKA Vs. MANJUNATHACHARI AND RATHNAMMA
|
January 16, 2014 |
STATE OF KARNATAKA Vs. REDDY STRUCTURES PRIVATE LIMITED
|
January 31, 2014 |
STATE OF KARNATAKA Vs. RAJU
|
February 13, 2014 |
STATE OF KARNATAKA BY HASSAN RURAL POLICE Vs. THAMMEGOWDA @ THAMMAIAH
|
November 17, 2014 |
STATE OF KARNATAKA BY KIRUGAVALU POLICE Vs. S.M. KRISHNA, RAMESH, SHEKARA AND MARISWAMY
|
February 11, 2014 |
STATE OF KARNATAKA REP. BY SUB-INSPECTOR OF POLICE Vs. ASHOK KUMAR
|
February 12, 2014 |
STATE OF KARNATAKA THROUGH GOWRIBIDANUR TOWN POLICE Vs. DEVAPPA @ DEVEGOWDA
|
March 21, 2014 |
STATE OF KARNTAKA Vs. SOMASHEKHARA,
|
June 2, 2014 |
STELLA SOANS Vs. SHEELA ROY
|
September 5, 2014 |
SUBALAXMI Vs. DHARMAPAL
|
February 12, 2014 |
SUBBALAKSHMAMMA Vs. STATE OF KARNATAKA
|
January 21, 2014 |
SUBBAREDDY Vs. NARAYANASWAMY
|
November 24, 2014 |
SUBHADRA Vs. K.M. NARESH
|
August 25, 2014 |
SUBHARSHINI Vs. K.J. CHIKKAJAVARAPPA
|
April 7, 2014 |
SUBHASH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
|
June 5, 2014 |
SUBHASH Vs. STATE OF KARNATAK
|
April 16, 2014 |
SUBHASH Vs. JEEVANDHAR
|
April 8, 2014 |
SUBHASH Vs. STATE OF KAMATAKA
|
February 3, 2014 |
SUBHASHINI EDUCATION TRUST Vs. B.S. MANJUNATH
|
October 7, 2014 |
SUBRAMANIAM VAIDYANATHAN AND DR. PREETISH. S. VAIDYANATHAN Vs. R.B.R. TRAVELS AND ICICI LOMBARD MOTOR INSURANCE. CO. LTD.
|
January 16, 2014 |
SUDHA Vs. LEELAMBIKE
|
January 27, 2014 |
SUDHAKAR Vs. DEPUTY COMMISSIONER AND THE STATE OF KARNATAKA THROUGH GRAMEEN
|
February 6, 2014 |
SUDHAKAR HEGDE Vs. STATE OF KARNATAKA
|
July 22, 2014 |
SUDHARANI Vs. STATE OF KARNATAKA
|
March 26, 2014 |
SUDHEENDRA Vs. A. ARVIND RAO
|
December 3, 2014 |
SUDHEER SRIRAM Vs. JOINT SECRETARY
|
April 7, 2014 |
SUHAS Vs. MANAGING DIRECTOR, KARNATAKA ROAD DEVELOPMENT
|
April 7, 2014 |
SUHAS PANDURANG CHANDGADKAR Vs. VANDANA
|
June 5, 2014 |
SUHASINI Vs. DEEPAK
|
April 2, 2014 |
SUJATA Vs. THE STATE OF KARNATAKA
|
November 26, 2014 |
SUJATA Vs. BASAPPA
|
January 22, 2014 |
SUJATHA Vs. K.N. RANGANATH
|
November 12, 2014 |
SUJATHA Vs. RANGASHETTY ALIAS RANGASWAMY
|
March 5, 2014 |
SUJATHA B.A. Vs. H.B. VEENA
|
November 5, 2014 |
SUJATHA. M Vs. RAVIKUMAR
|
November 3, 2014 |
SUJITH ROY SEQUIERA Vs. THE STATE OF KARNATAKA.
|
September 16, 2014 |
SUMA OIL AGENCIES Vs. THE COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
January 27, 2014 |
SUMA OIL AGENCIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
March 12, 2014 |
SUMALAKSHMI SHENAVA Vs. MANGALORE CATHOLIC CO-OPERATIVE BANK LTD
|
March 21, 2014 |
SUMALATHA NATH Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
November 18, 2014 |
SUMATHI KARANTH Vs. S PRAKASH A
|
August 5, 2014 |
SUMITRA Vs. SHIVAMURTHY
|
January 24, 2014 |
SUNANDA MARIGOUDAR Vs. COMMON CADRE COMMITTEE
|
September 11, 2014 |
SUNANDAMMA Vs. THE STATE OF KARNATAKA
|
December 18, 2014 |
SUNDARA Vs. STATE OF KARNATAKA
|
March 21, 2014 |
SUNDARAMMA Vs. M.P. MANJEGOWDA
|
January 20, 2014 |
SUNDER @ SUNDAR RAJ Vs. STATE OF KARNATAKA
|
July 3, 2014 |
SUNIL @ SUNIL KUMAR Vs. STATE OF KARNATAKA
|
May 22, 2014 |
SUNIL KUMAR Vs. STATE OF KARNATAKA
|
August 20, 2014 |
SUNIL SANDUR Vs. STATE OF KARNATAKA
|
July 7, 2014 |
SUNITA Vs. NAGALINGAYYA DANAYYA WADEYAR
|
March 6, 2014 |
SUNITH KUMAR V. Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
August 14, 2014 |
SUNITHA Vs. STATE OF KARNATAKA
|
January 23, 2014 |
SUNITHA R. Vs. THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
November 25, 2014 |
SUNITHA, J. Vs. ANWAR NAZIR
|
June 6, 2014 |
SUNPAL Vs. STATE OF KARNATAKA
|
December 11, 2014 |
SUO MOTU Vs. GOVERNMENT OF KARNATAKA
|
August 7, 2014 |
SUPER CASSETTES INDUSTRIES LIMITED, BANGALORE Vs. G.M. HULBANNI
|
January 16, 2014 |
SUPERINTENDENT OF CUSTOMS HEAD QUARTERS PREVENTIVE UNIT Vs. MOHAMMED ZULKAR ALI BIN ABDUL MAZJID
|
October 13, 2014 |
SUPPAMMA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
SURAKSHA SECURITY SERVICES Vs. PRINCIPAL SECRETARY & OTHERS
|
September 25, 2014 |
SUREKHA Vs. SANDESH
|
June 4, 2014 |
SURESH Vs. STATE OF KARNATAKA
|
June 4, 2014 |
SURESH Vs. STATE OF KARNATAKA
|
April 7, 2014 |
SURESH Vs. STATE
|
March 6, 2014 |
SURESH Vs. M MURTHY
|
June 19, 2014 |
SURESH Vs. STATE
|
October 28, 2014 |
SURESH B.R. Vs. N. GNANA MURTHY
|
September 18, 2014 |
SURESH BANGERA Vs. CHANDRA PRABHA SHETTY
|
February 21, 2014 |
SURESH BHATIA Vs. GULLAMMA
|
March 5, 2014 |
SURESH BHOVI Vs. THE SUB-POSTMASTER
|
October 28, 2014 |
SURESH KUMAR Vs. S.K. SHREEDEVI
|
July 8, 2014 |
SURESH KUMAR JAIN Vs. C. JAVERILAL MANDOT
|
December 4, 2014 |
SURESH NAYAKA Vs. STATE
|
March 11, 2014 |
SURESH NILKANT RANE Vs. PREMA
|
June 2, 2014 |
SURESH S/O SHIVAPPA MANKANI Vs. SABANNA S/O YAMANAPPA MASIBINAL
|
December 5, 2014 |
SURESH SHAMJI DHARMASHI SINCE DECEASED BY HIS L.RS. Vs. THE SPECIAL LAND ACQUISTION OFFICER
|
November 17, 2014 |
SURESH, Vs. STATE
|
June 2, 2014 |
SURESHA Vs. STATE OF KARNATAKA
|
June 30, 2014 |
SURESHA Vs. STATE OF KARNATAKA
|
June 12, 2014 |
SURESHA Vs. STATE
|
October 17, 2014 |
SURESHA Vs. STATE OF KARNATAKA
|
August 19, 2014 |
SURESHA V. Vs. SHRINIVAS BABAJI SHRIPAT
|
January 29, 2014 |
SURESHCHANDRA Vs. THE COMMISSIONER
|
June 30, 2014 |
SURYA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 3, 2014 |
SUSAN JACOB AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
|
February 20, 2014 |
SUSHEELA SHARMA Vs. YELLANDA THOMAS
|
March 11, 2014 |
SUSHEELAMMA Vs. VENKATALAXMAMMA
|
October 31, 2014 |
SUSHEELAMMA Vs. K RAMASWAMY
|
February 7, 2014 |
SUSHIL KUMAR VALECHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 28, 2014 |
SUSHILA ALIAS SUSHILABAI Vs. VIJAYAMALA
|
June 20, 2014 |
SUSHUMMA JAYAKUMAR CHANDRADDI Vs. V. LINK TAXIES PVT. LTD.
|
December 10, 2014 |
SUVARNA R. Vs. HIGH COURT OF KARNATAKA
|
January 18, 2014 |
SWAMY Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
|
February 14, 2014 |
SWAMY Vs. STATE OF KARNATAKA
|
September 18, 2014 |
SWAMY Vs. STATE OF KARNATAKA
|
January 29, 2014 |
SWAMY SONS (AGENCIES) PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
November 28, 2014 |
SWATHI Vs. SINDHU
|
November 5, 2014 |
SWATHI B. Vs. KARNATAKA STATE
|
November 19, 2014 |
SYED ABDUL SAMAD Vs. NEKRTC
|
January 3, 2014 |
SYED AKBAR PASHA Vs. TENDER EVALUATION COMMITTEE
|
August 1, 2014 |
SYED AMEEN AII Vs. HIGH COURT OF KARNATAKA
|
April 16, 2014 |
SYED AMEER KHUSRO Vs. THE ORGANIZING CHAIRMAN JOINT ADMISSION BOARD JEE
|
October 21, 2014 |
SYED ASMAT JAN Vs. V. KRISHNA
|
April 4, 2014 |
SYED KAREEMUDDIN Vs. KARNATAKA APPELLATE TRIBUNAL MULTI STORIED BUILDING
|
February 17, 2014 |
SYED MASOOD Vs. STATE OF KARNATAKA
|
November 5, 2014 |
SYED NIZAM ALI Vs. STATE OF KARNATAKA
|
January 30, 2014 |
SYED PEER Vs. S. BASHU
|
November 3, 2014 |
SYED PEER Vs. ORIENTAL INSURANCE CO. LTD.
|
January 16, 2014 |
SYED RIYAZ AHMED Vs. M/S. SHARMA TRANSPORT AND THE ORIENTAL INSURANCE CO. LTD.
|
January 2, 2014 |
SYED SALMAN Vs. STATE
|
September 22, 2014 |
SYED SHAFI QUADERI Vs. SYED JAHANGER ALI
|
July 13, 2014 |
SYED TANZEEM AHMED Vs. STATE OF KARNATAKA
|
September 2, 2014 |
SYED TANZEEM AHMED @ TANZEEM Vs. STATE OF KARNATAKA
|
March 20, 2014 |
SYED YAKUB Vs. STATE OF KARNATAKA
|
October 10, 2014 |
SYMBIOSIS INTERNATIONAL UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
|
September 16, 2014 |
SYNDICATE BANK Vs. B. RAVINDRA RAO
|
March 7, 2014 |
SYNDICATE BANK Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (RECOVERY-1)
|
July 8, 2014 |
SYNDICATE BANK Vs. SHIVA A AMIN
|
October 17, 2014 |
SYNDICATE BANK Vs. R. BALI REDDY
|
October 28, 2014 |
SYNDICATE BANK GANDHI NAGAR BRANCH Vs. KARNATAKA HOUSING BOARD
|
February 7, 2014 |
SYNDICATE BANK, HEAD OFFICE AT MANIPAL Vs. B. SANTHOSH RAO
|
March 4, 2014 |
T B BASAVARAJU Vs. STATE OF KARNATAKA
|
October 14, 2014 |
T CHANDAPPA Vs. PUTTAMMA
|
January 27, 2014 |
T K RAMESHA Vs. RAJANNA MAJOR
|
April 1, 2014 |
T L NAGARAJ ALIAS MANDYA NAGARAJ Vs. STATE
|
January 8, 2014 |
T LAKSHMAN SA Vs. T S SUNDAR RAJ
|
April 1, 2014 |
T M RAJU ALIAS KENCHA Vs. STATE OF KARNATAKA
|
July 31, 2014 |
T N NARASIMHAMURTHY ACHAR Vs. STATE OF KARNATAKA
|
July 14, 2014 |
T P MUNINARAYANAPPA, Vs. STATE OF KARNATAKA
|
April 11, 2014 |
T RAJAN GENERAL SECRETARY, STEWARD ASSOCIATION IN INDIA, Vs. EBENEZER HIRSING PRESBYTER AND ELDER
|
April 4, 2014 |
T S SAVITHRAMMA Vs. UNION OF INDIA
|
January 31, 2014 |
T S SUBRAMANYA Vs. STATE
|
June 17, 2014 |
T SAROJA Vs. R CHENNAKESAVAIAH
|
November 14, 2014 |
T SHASHIDHAR Vs. S.M. MANJUNATH
|
September 12, 2014 |
T SUBAHAN ALIAS SUBAHAN TANDURU Vs. K T RAJASHEKAR
|
August 2, 2014 |
T SUNANDA KINI Vs. VINOD V KARIA
|
March 24, 2014 |
T VIRUPANA GOUDA Vs. PARVATHAMMA
|
April 16, 2014 |
T. ASHWATH NARAYANA Vs. STATE OF KARNATAKA
|
November 26, 2014 |
T. BASAVARAJAPPA Vs. STATE
|
February 28, 2014 |
T. CHANDRASHEKHAR Vs. STATE OF KARNATAKA
|
March 26, 2014 |
T. DEVARAJA Vs. STATE OF KARNATAKA
|
September 8, 2014 |
T. DHILSHATHU BEEGAM Vs. DIRECTOR, ATOMIC MINERALS DIRECTORATE FOR EXPLORATION & RESEARCH DEPARTMENT OF ATOMIC ENERGY
|
January 6, 2014 |
T. JAMUNA Vs. THASILDHAR
|
September 19, 2014 |
T. KALLESH Vs. STATE OF KARNATAKA
|
April 7, 2014 |
T. KRISHNAPPA Vs. T.G. RAMACHANDRA GUPTHA
|
January 2, 2014 |
T. MOHAMMED ZAHID Vs. SOFIA ZAKRIA
|
February 12, 2014 |
T. MUTTU KUMAR Vs. STATE OF KARNATAKA
|
January 6, 2014 |
T. NAGARAJ Vs. THE STATE OF KARNATAKA
|
May 13, 2014 |
T. NAGARAJA Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD.
|
January 16, 2014 |
T. NAGARAJU Vs. STATE OF KARNATAKA
|
March 1, 2014 |
T. RAJAKUMAR NAIK Vs. ASSISTANT COMMISSIONER, CHITRADURGA
|
January 20, 2014 |
T. RAMESH Vs. THE COMMISSIONER, FOOD AND CIVIL SUPPLIES DEPARTMENT
|
September 4, 2014 |
T. SURESH Vs. CHAKRAPANI
|
April 7, 2014 |
T. SURESH Vs. EXECUTIVE ENGINEER
|
March 6, 2014 |
T. THIMMARAJU Vs. STATE OF KARNATAKA
|
May 22, 2014 |
T. THIMME GOWDA Vs. STATE OF KARNATAKA
|
February 17, 2014 |
T. UDAYA KUMAR REDDY Vs. STATE OF KARNATAKA
|
September 9, 2014 |
T. VENKATESH Vs. STATE OF KARNATAKA
|
September 15, 2014 |
T.A. BASHA Vs. STATE OF KARNATAKA
|
November 3, 2014 |
T.B. RAJANNA Vs. STATE OF KARNATAKA
|
July 1, 2014 |
T.C. SHIVASHANKARAN Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
|
February 5, 2014 |
T.E. RAGHU Vs. THE STATE OF KARNATAKA
|
July 3, 2014 |
T.H. PRAKASHAPPA Vs. STATE OF KARNATAKA
|
April 30, 2014 |
T.H. SRINIVASA Vs. T.G. MAHADEVAIAH
|
June 2, 2014 |
T.J. JAGADEESHA Vs. T.H. YASHVANTHA
|
September 12, 2014 |
T.L. RAJAGOPAL Vs. S.N. SHIVAKUMAR
|
March 6, 2014 |
T.M. GANESHAN Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
March 7, 2014 |
T.N. HARISHA Vs. STATE OF KARNATAKA
|
September 8, 2014 |
T.N. PARAMESH Vs. KRISHNA BHAGYA JALA NIGAM LTD.
|
February 11, 2014 |
T.P. MANGALA Vs. PAPASHETTY
|
February 28, 2014 |
T.R. BHEEMASENA RAO Vs. FAYAZ AHMED KHAN
|
August 20, 2014 |
T.R. KODANDARAJU Vs. STATE OF KARNATAKA
|
February 4, 2014 |
T.S. MANJUNATH & OTHERS Vs. STATE OF KARNATAKA & OTHERS
|
September 26, 2014 |
T.T.P. TECHNOLOGIES PVT. LTD. Vs. REGIONAL P.F. COMMISSIONER-II AND RECOVERY OFFICER, TUMKUR
|
January 22, 2014 |
T.V. KESHAVA Vs. C.K. PUTTAPPA
|
September 8, 2014 |
T.V. MUNIYAPPA Vs. K.R. HANUMAPPA
|
September 17, 2014 |
TABREEZ Vs. STATE
|
July 22, 2014 |
TABREJ KHAN Vs. STATE
|
February 13, 2014 |
TABREZ PASHA @ BABU Vs. STATE BY VIJAYANAGAR P.S.
|
February 21, 2014 |
TADIKELA SUBBAIAH TRUST ® SUBBAIAH INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF KARNATAKA
|
August 18, 2014 |
TALISMA CORPORATION PVT. LTD. Vs. THE BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
December 5, 2014 |
TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD. Vs. KARNATAKA AGRO PRODUCTS
|
September 12, 2014 |
TAM TAM PEDDA GURUVA REDDY Vs. MYSORE MINERALS LIMITED
|
September 5, 2014 |
TAMILARA SHASHI ALIAS KARPAIAH Vs. STATE OF KARNATAKA
|
February 28, 2014 |
TAN VEER AHMED @ TANVEER & OTHERS Vs. STATE OF KARNATAKA
|
September 26, 2014 |
TARA ALIAS TARA SATYAVRATA Vs. CHAIRMAN AMANATH MOTOR OWNER CO-OPERATIVE SOCIETY LTD
|
June 12, 2014 |
TARABAI Vs. VENKATESH
|
June 16, 2014 |
TASLEEM Vs. MURALI S
|
February 17, 2014 |
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. SEA ROCK INVESTMENTS LIMITED
|
September 1, 2014 |
TATA ELXSI LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
TATA ELXSI LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
October 20, 2014 |
TATA POWER COMPANY LTD Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2014 |
TAURUS PVT. LTD. Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
April 30, 2014 |
TAVANAPPA S/O APPANNA HARUGERI Vs. KAMANNA S/O LAXMAN GADADI
|
March 13, 2014 |
TAYAWWA Vs. NARASAPPA
|
February 25, 2014 |
TAYAWWA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
December 3, 2014 |
TEEKAYS INTERIOR SOLUTIONS (P.) LTD. Vs. CAUVERY MEDICAL CENTER LTD.
|
July 17, 2014 |
TEJ KAUL Vs. ATUL KAPOOR
|
October 31, 2014 |
TEJ SHETTY Vs. A.A. SURESH KUMAR
|
November 7, 2014 |
TERA SOFTWARE LIMITED Vs. STATE OF KARNATAKA
|
January 8, 2014 |
THABAGOUDA SATTEPPA UMARANI Vs. SATTEPPA
|
September 2, 2014 |
THAJMUL PASHA Vs. SHAZIA NUZATH
|
September 5, 2014 |
THAMANNA YELLAPPA DOLLIN Vs. A. RAMAPPA
|
June 5, 2014 |
THAMMAIAH Vs. SUBBALAKSHMAMMA
|
July 1, 2014 |
THAMMANNA Vs. NASREEN ASIF
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August 20, 2014 |
THAMMEGOWDA Vs. STATE OF KARNATAKA
|
January 17, 2014 |
THAYAMMA Vs. THE M.D. OF B.M.T.C.
|
October 31, 2014 |
THE ASST. COMMISSIONER LAND ACQUISITION OFFICER Vs. AMMANNA
|
December 3, 2014 |
THE BRANCH MANAGER Vs. SHANKARGOUDA
|
October 31, 2014 |
THE BRANCH MANAGER Vs. D. VIJAYA
|
November 25, 2014 |
THE BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. SAKARABAI
|
October 28, 2014 |
THE BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. PREMA
|
December 5, 2014 |
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY Vs. NOOR TOPU RATHOD
|
October 9, 2014 |
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. KAMALAWWA
|
October 9, 2014 |
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. NOOR BASHA
|
November 27, 2014 |
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KUMAR AMIT ASHOK JADHAV AND ORS.
|
November 13, 2014 |
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. NABIRASUL
|
August 26, 2014 |
THE BRUHAT BANGALORE MAHANAGARA PALIKE MUNICIPAL OFFICES Vs. CANOPY RESTAURANT
|
October 29, 2014 |
THE CHAIRMAN Vs. SHRIKANT SUBHASH TANGADI
|
December 3, 2014 |
THE CHIEF SECRETARY Vs. SHAKEELA BANU
|
December 1, 2014 |
THE COMMANDANT Vs. M.P. SUNIL KUMAR
|
April 2, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. SOLECTRON CENTUM ELECTRONICS LTD.
|
June 11, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. G.S. KUMAR
|
March 4, 2014 |
THE COMMISSIONER OF COMMISSIONER EXCISE & SERVICE TAX Vs. FOSROC CHEMICALS (INDIA) PVT. LTD.
|
July 30, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. MAKTUMSAB ABDULSAB ANKALAGI
|
December 15, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. MCDOWELL & CO. LTD.
|
September 2, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. APPASAHEB BABURAO KAMBLE
|
December 10, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. MANIPAL FINANCE CORPORATION LTD.
|
October 7, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. BRINDVAN ALLOYS LTD.
|
October 7, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. POLYFLEX (INDIA) PVT. LTD.
|
December 1, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. YASHODA SHETTY
|
October 10, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. CANARA BANK
|
October 13, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. LAKSHMI LIQUOR
|
October 13, 2014 |
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CHANDRASEKARAN
|
October 28, 2014 |
THE COTTON CORPORATION OF INDIA LIMITED Vs. SRI SHANKAR TEXTILE MILLS LIMITED
|
November 25, 2014 |
THE DARGAH HAZARAT KHAJA BANDANAWAZ Vs. THE STATE OF KARNATAKA AND ORS.
|
August 26, 2014 |
THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS Vs. G.T. VENKATESH
|
March 21, 2014 |
THE DIRECTOR OF INCOME TAX Vs. MONDIAL ORIENT LTD.
|
June 9, 2014 |
THE DIVISIONAL CONTROLLER Vs. PAMPANNA
|
November 18, 2014 |
THE DIVISIONAL CONTROLLER KSRTC Vs. KHADAR SAB
|
December 18, 2014 |
THE DIVISIONAL CONTROLLER N.W.K.R.T.C. HANGAL DEPOT. Vs. URUKUNDAYYA SHETTY
|
December 3, 2014 |
THE DIVISIONAL CONTROLLER NEKRTC Vs. RUKMUDDIN
|
October 10, 2014 |
THE DIVISIONAL CONTROLLER, NEKRTC Vs. MOHAMMED ISMAIL
|
December 9, 2014 |
THE DIVISIONAL MANAGER Vs. MAITHILI
|
December 12, 2014 |
THE DIVISIONAL MANAGER Vs. IRAYYA
|
November 26, 2014 |
THE DIVISIONAL MANAGER Vs. THILAGAVATHI
|
December 8, 2014 |
THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. MOHAMMED GOUSE
|
October 13, 2014 |
THE DIVISIONAL MANAGER, NWKRTC Vs. YALLAWWA
|
November 28, 2014 |
THE EXECUTIVE ENGINEER Vs. DODDAKKA
|
August 6, 2014 |
THE EXECUTIVE ENGINEER (ELE) Vs. SHANTA
|
November 18, 2014 |
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. G.T. RAMAREDDY
|
August 11, 2014 |
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (BESCOM) Vs. THIPPESWAMY
|
August 13, 2014 |
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS. Vs. THIMMASHETTY
|
August 11, 2014 |
THE GENERAL MANAGER Vs. STATE OF KARNATAKA
|
November 25, 2014 |
THE GENERAL MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. PRAKASH KESHAV GANGULI
|
May 13, 2014 |
THE GOVERNMENT OF KARNATAKA Vs. KUMARI SHILPA SHRISHAIL BARAGADAGI
|
June 30, 2014 |
THE HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. LISA APPARELS PRIVATE LIMITED
|
March 18, 2014 |
THE HUSSANIA MASJID CHARITABLE TRUST Vs. JAYAMMA
|
November 12, 2014 |
THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. KARIMSAB
|
October 10, 2014 |
THE KARNATAKA SILK MARKETING BOARD LTD. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
|
November 11, 2014 |
THE KARNATAKA STATE CO-OP MARKETING FEDERATION LTD., REP. BY ITS GENERAL MANAGER Vs. THE ADDITIONAL REGISTRAR OF CO-OP SOCIETIES (C & M) AND SRI. J.M. VEERABHADREGOWDA
|
February 12, 2014 |
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE ASSISTANT COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER
|
November 26, 2014 |
THE LIQUIDATOR Vs. MALAKAPPA
|
November 18, 2014 |
THE MANAGER Vs. VASANTHAMMA
|
November 18, 2014 |
THE MANAGER Vs. SUNANDA
|
January 31, 2014 |
THE MANAGER Vs. CHANDAPPA
|
December 8, 2014 |
THE MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROOPA N.
|
October 9, 2014 |
THE MANAGER UNITED INDIA INSURANCE CO LTD Vs. P.HARIDASS
|
May 13, 2014 |
THE MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. HANAMANT
|
October 14, 2014 |
THE MANAGING DIRECTOR Vs. NOORJAHAN
|
December 8, 2014 |
THE MANAGING DIRECTOR Vs. VIJAYLAXMI
|
October 30, 2014 |
THE MANAGING DIRECTOR Vs. MALLAPPA
|
July 31, 2014 |
THE MANAGING DIRECTOR Vs. BASAPPA
|
September 25, 2014 |
THE MANAGING DIRECTOR, NEKRTC Vs. MOHAMMED IMRAN
|
December 11, 2014 |
THE NATIONAL INSURANCE CO. LTD. Vs. MONICA MASCARENHAS
|
November 19, 2014 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. ROSHANABI
|
December 12, 2014 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. GOWRAMMA
|
October 9, 2014 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. RENUKA
|
November 17, 2014 |
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SWAMY AND ORS.
|
July 4, 2014 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. NAZIR
|
November 27, 2014 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSHEEL
|
December 3, 2014 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. GEETA
|
December 16, 2014 |
THE PRINCIPAL, SOFIA COLLEGE OF NURSING Vs. STATE OF KARNATAKA
|
September 5, 2014 |
THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES' PROVIDENT FUND ORGANISATION Vs. M/S. INDUS FILA LIMITED
|
February 14, 2014 |
THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT (MUJARAI) Vs. PRASANNA VEERANJANEYA SWAMY TRUST
|
August 25, 2014 |
THE SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. GOVERNMENT OF KARNATAKA
|
November 6, 2014 |
THE SPECIAL LAND ACQUISITION Vs. MALKANNAVAR KADAPPA PARAPPA AND ORS.
|
January 7, 2014 |
THE STATE Vs. RAJU AND ORS.
|
July 3, 2014 |
THE STATE Vs. RAMAPPA
|
December 16, 2014 |
THE STATE BY POLICE INSPECTOR Vs. SHANTHARAMA SHETTY
|
September 23, 2014 |
THE STATE OF KARNATAKA Vs. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
|
December 11, 2014 |
THE STATE OF KARNATAKA Vs. CHIDANAND MAHADEV GUDAME
|
September 10, 2014 |
THE STATE OF KARNATAKA Vs. R. VENKATAREDDY
|
July 10, 2014 |
THE STATE OF KARNATAKA Vs. SHIVAYOGEPPA B. HINCHIGERI
|
November 14, 2014 |
THE STATE OF KARNATAKA Vs. NARASIMHA
|
December 12, 2014 |
THE STATE OF KARNATAKA Vs. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
|
November 26, 2014 |
THE STATE OF KARNATAKA AND ORS. Vs. SOMU AND ORS.
|
July 3, 2014 |
THE STATE OF KARNATAKA REPRESENTED BY SECRETARY FINANCE DEPARTMENT Vs. M/S. MAHAVEER WILLOW REPRESENTED BY THE PARTNER
|
February 13, 2014 |
THE STATE OF KARNATAKA REPRESENTED BY THE SECRETARY Vs. WATERFALL ESTATE
|
March 25, 2014 |
THE TOWN MUNICIPAL COUNCIL, SINDAGI AND ORS. Vs. MARIYAMBI AND ORS.
|
July 3, 2014 |
THE UNION OF INDIA Vs. SAMUEL P.M.
|
July 23, 2014 |
THE UNION OF INDIA Vs. V.S. THIPPESWAMY
|
December 17, 2014 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAZIYA AND ORS.
|
July 3, 2014 |
THE VSSN MATHIGATTA CO-OPERATIVE SOCIETY Vs. M.L. SHIVALINGAPPA
|
November 6, 2014 |
THE WEST COAST PAPER MILLS LIMITED Vs. UNION OF INDIA
|
December 12, 2014 |
THIBBA Vs. STATE
|
February 4, 2014 |
THIMANNA S/O KARIYAPPA Vs. STATE OF KARNATAKA
|
December 4, 2014 |
THIMMAIAH AND OTHERS Vs. Y.K. SWAMY
|
January 17, 2014 |
THIMMAJAMMA Vs. JAYAMMA
|
December 9, 2014 |
THIMMAKKA Vs. ALKURABOVI
|
July 10, 2014 |
THIMMAKKA Vs. RAVI KUMAR
|
April 11, 2014 |
THIMMAPPA Vs. STATE OF KARNATAKA
|
November 10, 2014 |
THIMMARAJU @ THIMMARAYAPPA @ RAJU Vs. STATE OF KARNATAKA
|
February 3, 2014 |
THIMMARAYAPPA Vs. STATE OF KARNATAKA
|
November 20, 2014 |
THIMME GOWDA Vs. STATE OF KARNATAKA
|
November 7, 2014 |
THIMMEGOWDA, JAYAMMA AND PUTTALAXMI Vs. SIDDEGOWDA AND THE NEW INDIA INSURANCE COMPANY LTD
|
February 11, 2014 |
THIMMIAH @ BILITHIMMIAH @ THIMMEGOWDA Vs. STATE BY HULIYURDURGA POLICE
|
February 21, 2014 |
THIPPAREDDY Vs. STATE OF KARNATAKA
|
February 5, 2014 |
THIPPERUDRAPPA Vs. STATE ELECTION COMMISSION
|
February 26, 2014 |
THIPPERUDRAPPA Vs. STATE
|
September 10, 2014 |
THIPPESWAMY Vs. NARESH KUMAR M.J.
|
September 5, 2014 |
THIPPESWAMY AND ORS. Vs. GANESH TEXTILES MILLS LIMITED AND ORS.
|
July 3, 2014 |
THIRUKUMAR @ KUTTY Vs. STATE OF KARNATAKA
|
January 6, 2014 |
THIRUMALA EDUCATIONAL TRUST Vs. VICE-CHANCELLOR, BANGALORE UNIVERSITY
|
June 9, 2014 |
THIRUMALA PRAKASH Vs. STATE
|
September 17, 2014 |
THIRUMALAIAH Vs. DODDAPUJARI THIRUMALAIAH
|
January 7, 2014 |
THOTESH GOUDA @ T.C.PATIL Vs. STATE OF KARNATAKA
|
May 29, 2014 |
THUKARAM PATTEPPA L Vs. STATE OF KARNATAKA
|
July 10, 2014 |
THYAGARAJ Vs. SIDDAMMA
|
January 30, 2014 |
TIMMAPPA Vs. M H HUCHHU HANUMAIAH
|
January 23, 2014 |
TIPPA @ THIPPESHI Vs. STATE
|
February 5, 2014 |
TIPPANNA Vs. RUDRAPPA
|
September 12, 2014 |
TIRAKAPPA Vs. MAHADEVAPPA ADIVEPPA KATTIMANI
|
December 2, 2014 |
TIRAKAWWA Vs. SHIVAPPA HONNAPPA CHIKKANAVAR
|
April 7, 2014 |
TIYASHA GHOSH Vs. REGISTRAR (EVALUATION), VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAUM
|
May 15, 2014 |
TMEIC POWER ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED Vs. NIL
|
November 6, 2014 |
TONY VINCENT Vs. M.C. KISHORE
|
August 27, 2014 |
TOPHILL DEVELOPERS PRIVATE LIMITED Vs. STATE
|
April 4, 2014 |
TRANSPORT BADAMAKAN HORPET Vs. STATE OF KARNATAKA
|
January 18, 2014 |
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
February 12, 2014 |
TRIUMPH ESTATE PVT. LTD. Vs. M. VENKATESH MURTHY
|
November 19, 2014 |
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF KARNATAKA
|
February 21, 2014 |
TRIVITRON HEALTH CARE PRIVATE LIMITED Vs. KARNATAKA STATE DRUG LOGISTICS WAREHOUSING SOCIETY
|
January 28, 2014 |
TSEWANG Vs. MANAGING DIRECTOR, N W K R T C
|
March 24, 2014 |
TUKARAM Vs. MAHADEV
|
March 17, 2014 |
TUKARAM NINGAPPA SHINGE Vs. BASAVANT TUKARAM SHINGE
|
April 11, 2014 |
TUKRA Vs. PADDU
|
January 16, 2014 |
TURKIYE IS BANKASI A S Vs. B FOURESS PRIVATE LIMITED; OZGUR ELEKTIIK URETIM A S ; STATE BANK OF INDIA
|
November 14, 2014 |
TVS MOTORS COMPANY LIMITED Vs. STATE OF KARNATAKA
|
April 3, 2014 |
TYCO ELECTRONICS CORPORATION INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 9, 2014 |
U BALAKRISHNA SHETTY, Vs. NATIONAL INSURANCE COMPANY LTD
|
March 6, 2014 |
U MANJUNATH RAO Vs. U CHANDRASHEKAR
|
June 6, 2014 |
U. SHARANAPPA Vs. KARNATAKA STATE HUMAN RIGHTS COMMISSION AND RANGA RAO
|
February 4, 2014 |
UDAY Vs. SHAFEE MOHAMMED
|
November 14, 2014 |
UDAY Vs. THE SECRETARY TO THE UNION GOVT. OF INDIA PARLIAMENTARY
|
December 19, 2014 |
UDAY KUMAR Vs. SHREESHA BHAT
|
November 13, 2014 |
UDAYA DURGAPPA DESHBHANDARI Vs. U F M GANGE KOM NARAYAN GOWDA
|
April 28, 2014 |
UDAYA SUVARNA ALIAS GILI ALIAS MAHESH Vs. STATE OF KARNATAKA
|
February 24, 2014 |
UFM SRI NAGESH Vs. SHRIKANT
|
January 16, 2014 |
UJJINAPPA Vs. JAYANNA AND ORS
|
October 27, 2014 |
UMA P. Vs. R. RAGHAVENDRA
|
August 5, 2014 |
UMADEVI Vs. STATE OF KARNATAKA
|
February 12, 2014 |
UMADEVI AND ORS. Vs. POLICE SUB-INSPECTOR, LOKAYUKTA
|
December 10, 2014 |
UMAKANTH Vs. STATE BY MADIVALA POLICE STATION REPRESENTED BY THE STATE PUBLIC PROSECUTOR
|
February 4, 2014 |
UMAR ADIL SHARIEF Vs. STATE
|
October 28, 2014 |
UMESH Vs. STATE OF KARNATAKA
|
January 10, 2014 |
UMESH Vs. STATE BY VIJAYNAGAR
|
February 4, 2014 |
UMESH Vs. STATE OF KARNATAKA
|
April 25, 2014 |
UMESH Vs. STATE OF KARNATAKA
|
January 6, 2014 |
UMESH (32) S/O. LATE MURUGESHA Vs. STATE OF KARNATAKA
|
March 6, 2014 |
UMESHA Vs. STATE OF KARNATAKA
|
January 21, 2014 |
UMESHA Vs. STATE OF KARNATAKA
|
November 5, 2014 |
UNION OF INDIA Vs. MINTER MARVEL JELLY
|
October 31, 2014 |
UNION OF INDIA Vs. AZMATHULLA MEKHRI
|
February 17, 2014 |
UNION OF INDIA Vs. D N SAROJADEVI
|
February 20, 2014 |
UNION OF INDIA Vs. STATE OF KARNATAKA
|
February 24, 2014 |
UNION OF INDIA Vs. G.V. YASWANTH
|
October 27, 2014 |
UNION OF INDIA Vs. RAJESH A M
|
March 25, 2014 |
UNION OF INDIA Vs. M N NARASIMHA MURTHY
|
June 2, 2014 |
UNION OF INDIA Vs. M N RAMACHANDRA RAO
|
April 21, 2014 |
UNION OF INDIA Vs. T MUDALAGIRIYAPPA
|
March 5, 2014 |
UNION OF INDIA Vs. V.T. VELU
|
March 5, 2014 |
UNION OF INDIA Vs. NAGALAKSHMI
|
September 2, 2014 |
UNION OF INDIA Vs. RAGHAVENDRA R.
|
April 23, 2014 |
UNION OF INDIA Vs. D.V. RANGAREDDY
|
September 10, 2014 |
UNION OF INDIA Vs. KALAICHELVAN
|
September 10, 2014 |
UNION OF INDIA Vs. LAMPO COMPUTERS (P) LTD.
|
January 16, 2014 |
UNION OF INDIA Vs. BEST CAST CONSTRUCTION PVT LTD
|
September 2, 2014 |
UNION OF INDIA; DIVISIONAL RAILWAY MANAGER SOUTH WESTERN RAILWAY; SENIOR DIVISIONAL PERSONNEL Vs. V S THIPPESWAMY
|
December 17, 2014 |
UNITED BREWERIES (HOLDINGS) LIMITED Vs. BANGALORE INTERNATIONAL AIRPORT LIMITED
|
October 10, 2014 |
UNITED BREWERIES (HOLDINGS) LIMITED Vs. STATE BANK OF INDIA
|
February 4, 2014 |
UNITED BREWERIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 20, 2014 |
UNITED INDIA INSURANCE CO , LTD Vs. BASAVARAJU B S
|
April 9, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. GURUPAD RAYAPPA ALADKATTI
|
March 13, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. PRASHANTH M P ALIAS PRASHANTH SHETTY
|
April 25, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. SURESHKUMAR GANDHI
|
April 4, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. THOLASIRAMMA
|
July 3, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. ABDUL KHAREEM
|
July 3, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. DEVAPPA KALLAPPA CHOUGALE; YESHWANT SHRIPATHI KHADE
|
November 20, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. MUDILA KOTESHWARA RAO
|
November 26, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. NAVEEN KUMAR K.A.
|
December 19, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. FRANCES
|
December 5, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. S. PAVITHRA
|
September 8, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. D. SHAMALA
|
January 2, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHANKAR NAIK
|
November 17, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAYESH ARODI AND ORS.
|
November 13, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHWETA
|
June 3, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. KUMAR ASHREETH
|
December 3, 2014 |
UNITED INDIA INSURANCE CO., LTD Vs. RENUKA
|
August 20, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASAVARAJ BASAPPA RONAD
|
November 28, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVEEN
|
June 13, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARAYANAGOWDA
|
July 15, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FATIMA
|
June 3, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL RAZAK
|
July 8, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHARADA
|
July 17, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHARADA
|
June 17, 2014 |
UNITY INFRAPROJECTS LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
|
February 18, 2014 |
UNIVERSAL ASSOCIATES Vs. BHUPAT
|
December 17, 2014 |
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. K.V. JAYALAKSHMAMMA
|
December 17, 2014 |
UPPAR THAYANNA Vs. B. GOPAL
|
November 27, 2014 |
URAKUNDA Vs. STATE
|
December 2, 2014 |
URANIOUS MEDICALCARE Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
November 24, 2014 |
URMILA RAMESH Vs. AMITHA
|
July 18, 2014 |
USHA M. Vs. KARNATAKA STATE NURSING COUNCIL
|
November 25, 2014 |
USHA SRIDHAR Vs. G S BISHT
|
April 25, 2014 |
USHADEVI Vs. VASANTHA KUMAR
|
July 8, 2014 |
USHADEVI Vs. H. NARASIMHAPPA
|
February 11, 2014 |
USHADEVI SHRISHAIL DHARI Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
June 30, 2014 |
USHARANI Vs. COMMISSIONER OF POLICE
|
April 24, 2014 |
USHARANI Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPN
|
April 10, 2014 |
V NAGESH Vs. STATE OF KARNATAKA
|
April 30, 2014 |
V PURUSHOTHAM Vs. MAHDU M GOWDA
|
February 20, 2014 |
V RAMA RAO Vs. DEPUTY SUPERINTENDENT OF POLICE CBI
|
April 16, 2014 |
V RAMARAJU Vs. ASSISTANT COMMISSIONER BELLARY
|
July 22, 2014 |
V RAMESH Vs. SHAKTI CULTURAL ASSOCIATION
|
April 16, 2014 |
V SONNAPPA Vs. GIRIYAMMA
|
June 3, 2014 |
V. CHANDRA MANIKYAVELU Vs. INDIRA VIVEKNAND
|
January 21, 2014 |
V. DINAMANI Vs. STATE OF KARNATAKA
|
October 17, 2014 |
V. JAGADEESH Vs. KARNATAKA POWER CORPORATION LTD.
|
September 17, 2014 |
V. KUMAR SUBRAMANIAM Vs. S. SUCHINDRANATH AIYER
|
March 21, 2014 |
V. LAKSHMIDEVI Vs. IDBI BANK LIMITED
|
September 16, 2014 |
V. NAGARAJ Vs. GANGAPPA KARANI
|
September 1, 2014 |
V. NAGARAJ Vs. DINESH GUNDU RAO
|
April 1, 2014 |
V. NAGENDRA Vs. INCOME TAX LAYOUT RESIDENTS WELFARE ASSOCIATION NO. 3
|
November 20, 2014 |
V. PARAMASIVAM Vs. V. SAVITRAMMA
|
July 1, 2014 |
V. PRAKASH Vs. VENKATARAMANAIAH
|
January 2, 2014 |
V. SHILPA Vs. CHAIRMAN BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
September 4, 2014 |
V. SHIVAKUMAR Vs. THE CHOLAMANDALAMA
|
October 7, 2014 |
V. SREENIVASAIAH Vs. STATE OF KARNATAKA
|
May 20, 2014 |
V. SUDHARANI AND ORS. Vs. AMSARPASHA AND ORS.
|
July 7, 2014 |
V. VENKTESH Vs. STATE
|
June 2, 2014 |
V.B. JAGADISH Vs. SHIVAMMA
|
November 11, 2014 |
V.C. METAGUD AND ORS. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LIMITED AND ORS.
|
September 15, 2014 |
V.K. MOHAMMED HABEBULLA Vs. H.M. VENKATASWAMY
|
December 15, 2014 |
V.M. SASIDHARAN Vs. MANAGING DIRECTOR, BMTC
|
April 7, 2014 |
V.M. VITTAL KUMAR AND N.T. SUDHAKAR Vs. STATE OF KARNATAKA
|
March 11, 2014 |
V.S. BALASUBRAMANYAM Vs. INCOME TAX OFFICER
|
April 22, 2014 |
V.SANTHI Vs. G.VENKATESH
|
February 12, 2014 |
V.V. VENKATESHAN Vs. LAKSHMI SAIRAM TRADERS
|
August 20, 2014 |
VADDARA DODDA YENKAPPA, Vs. VADDARA GALAMMA,
|
June 16, 2014 |
VADIRAJA, Vs. STATE
|
July 23, 2014 |
VAIBHAV MARKETING CORPORATION Vs. VIDYA DABKE TARMAY AGENCIES
|
June 3, 2014 |
VAIBHAV VIKAS Vs. AMIT
|
November 11, 2014 |
VAIJAYANTI Vs. THE STATE OF KARNATAKA
|
August 19, 2014 |
VAIJINATH KARBASAPPA SHARE Vs. BASAWARAJ
|
June 9, 2014 |
VAJRAVATHI Vs. NETRA
|
February 6, 2014 |
VAKIL HOUSING DEVELOPMENT CORPORATION BANGALORE Vs. STATE BY SANJAY NAGAR POLICE STATION
|
June 10, 2014 |
VANAJAKSHI Vs. K.G. HANUMANTHAPPA
|
October 31, 2014 |
VANAKODLU MAHALINGESHWAR TEMPLE Vs. STATE OF KARNATAKA AND ORS.
|
December 4, 2014 |
VANIVILAS CEMENTS PVT. LTD. Vs. MANJUNATH GRANITES
|
July 3, 2014 |
VANNAMMA AND ORS. Vs. ZAKIRUNNISA AND ORS.
|
July 4, 2014 |
VANTAGE ADVERTISING PRIVATE LIMITED Vs. COMMISSIONE
|
August 21, 2014 |
VARADARAJ Vs. NEELAMMA
|
March 27, 2014 |
VASANT AND ORS. Vs. SAI CONSTRUCTIONS AND ORS.
|
September 25, 2014 |
VASANTH Vs. AMBRISH ATTAVAR LOKESH
|
February 4, 2014 |
VASANTHA P. SUVARNA Vs. VASANTHI SUVARANA
|
March 1, 2014 |
VASANTHARAMA SHETTY Vs. STATE OF KARNATAKA AND ORS.
|
December 2, 2014 |
VASANTKUMAR H H ALIAS VASANT Vs. STATE OF KARNATAKA
|
January 27, 2014 |
VASAPPA VENKAPPA HEBASUR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
February 5, 2014 |
VASAVI FINVEST LIMITED Vs. JAGADEESH HEGDE
|
September 2, 2014 |
VASEEM PASHA Vs. STATE OF KARNATAKA
|
May 29, 2014 |
VASTADA SHIVAMURTHAPPA Vs. ADHIKARI CHENNABASAPPA
|
November 24, 2014 |
VASUDEV Vs. TUKARAM BHIMAPPA NAIK
|
March 17, 2014 |
VASUDEV C.M. Vs. ASHA
|
October 9, 2014 |
VASUDEVA RAO & SONS Vs. PRATHIBA DEVI
|
March 7, 2014 |
VASUDEVACHARYA Vs. STATE OF KARNATAKA
|
March 13, 2014 |
VAZEER SAHEB Vs. STATE OF KARNATAKA
|
March 7, 2014 |
VEDANANDA MURTHY Vs. ZILLA PANCHAYATH DISTRICT SUPPORT UNIT
|
September 19, 2014 |
VEDANT FASHIONS PVT. LTD. Vs. RAJUL DEVI
|
July 11, 2014 |
VEENA Vs. SPECIAL OFFICER
|
February 6, 2014 |
VEENA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
VEENAYAK Vs. STATE OF KARNATAKA
|
February 13, 2014 |
VEER KUMAR JAIN Vs. STATE OF KARNATAKA
|
January 28, 2014 |
VEERABHADRAIAH K.M. Vs. STATE OF KARNATAKA
|
September 18, 2014 |
VEERABHADRASWAMY N.B. Vs. MANAGING DIRECTOR
|
September 5, 2014 |
VEERABHARAIAH H.R. AND ANOTHER Vs. STATE BANK OF HYDERABAD, BANGALORE AND ANOTHER
|
July 21, 2014 |
VEERAKYATHARAYA SON OF KALAPPA Vs. STATE OF KARNATAKA
|
February 18, 2014 |
VEERAMMA Vs. ASSISTANT COMMISSIONER KOLLEGAL SUB-DIVISION
|
January 16, 2014 |
VEERAMMA HENGSU Vs. THE SECRETARY
|
November 17, 2014 |
VEERANAGOUDA BASANAGOUDA HIREGOUDAR Vs. UMESHGOUDA MALLANAGOUDA MARIGOUDAR
|
April 2, 2014 |
VEERANNA Vs. SANGAPPA
|
September 3, 2014 |
VEERANNA CHANDRASHEKARAYYA CHARANTIMATH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 25, 2014 |
VEERAPPA Vs. BASAVANYAPPA
|
August 22, 2014 |
VEERAPPA ADOPTED SON OF VEERAPPA BHANGI Vs. NEELAWWA
|
April 30, 2014 |
VEERAPPA REDDY Vs. STATE OF KARNATAKA
|
March 17, 2014 |
VEERESH Vs. GAJANANA TRANSPORT CO. LTD.
|
January 16, 2014 |
VEERESH B.M. Vs. HEMALATHA A.M.S.
|
April 7, 2014 |
VELUMURUGAN Vs. STATE OF KARNATAKA
|
May 13, 2014 |
VENAKTESHAPPA Vs. STATE OF KARNATAKA
|
May 22, 2014 |
VENKATA NAIK Vs. SHIVAKUMARI
|
November 11, 2014 |
VENKATALAKSHMAMMA Vs. RAMESH
|
January 18, 2014 |
VENKATAMMA Vs. THANAMMA
|
November 27, 2014 |
VENKATAMMA Vs. STATE OF KARNATAKA
|
February 3, 2014 |
VENKATAPPA Vs. VENKATAMMA
|
December 4, 2014 |
VENKATARAMA Vs. K. SANGEETHA GIRIDHAR
|
April 4, 2014 |
VENKATARAMANA BHAT Vs. RAMANNA GOWDA
|
February 3, 2014 |
VENKATARAMANAPPA Vs. T. ANANTHKUMAR
|
September 18, 2014 |
VENKATARAVANAPPA Vs. T.M. VENKATESH GOWDA
|
November 18, 2014 |
VENKATAREDDY T C Vs. MANAGING DIRECTOR, MINDLOGICX INFOTECH LTD
|
July 18, 2014 |
VENKATASAYEE INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (RECOVERY)
|
September 12, 2014 |
VENKATESH Vs. SAMRUDDHA BUILDERS AND DEVELOPERS AND ORS.
|
October 29, 2014 |
VENKATESH Vs. STATE
|
December 1, 2014 |
VENKATESH Vs. STATE OF KARNATAKA
|
July 4, 2014 |
VENKATESH Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 8, 2014 |
VENKATESH Vs. STATE
|
August 27, 2014 |
VENKATESH Vs. STATE OF KARNATAKA
|
February 28, 2014 |
VENKATESH Vs. DEVINDRAPPA
|
December 15, 2014 |
VENKATESH Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
January 18, 2014 |
VENKATESH DEVADIGA Vs. RANGASWAMI
|
June 2, 2014 |
VENKATESH MESTHA Vs. RAMESH VENKAPPA MESTHA
|
November 3, 2014 |
VENKATESH MURTHY Vs. INCOME TAX OFFICER WARD
|
April 4, 2014 |
VENKATESH PRASAD Vs. SUBRAY V. BHAT
|
March 21, 2014 |
VENKATESH PRASAD Vs. SUBRAY V. BHAT
|
October 27, 2014 |
VENKATESH R.N. Vs. GOVERNMENT OF KARNATAKA
|
September 17, 2014 |
VENKATESH S. IYER Vs. D.B. JATTI
|
July 21, 2014 |
VENKATESH VASANDER Vs. STATE OF KARNATAKA
|
January 9, 2014 |
VENKATESHA Vs. STATE OF KARNATAKA
|
January 28, 2014 |
VENKATESHAIAH Vs. STATE
|
May 22, 2014 |
VENKATESHANAIAKA Vs. STATE OF KARNATAKA
|
April 1, 2014 |
VENKATESHAPPA Vs. DODDAMUNIVENKATAMMA
|
March 1, 2014 |
VENKATESHAPPA Vs. STATE OF KARNATAKA
|
May 13, 2014 |
VENKATESHWARA DENTAL COLLEGE & HOSPITAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
November 18, 2014 |
VENKATREDDY Vs. THE DEPUTY COMMISSIONER
|
December 4, 2014 |
VENU GOPAL Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
|
October 15, 2014 |
VENUGOPAL @ RAMAKRISHNAIAH Vs. STATE
|
December 5, 2014 |
VENUGRAM MULTIPURPOSE CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE INCOME TAX OFFICER
|
September 17, 2014 |
VICTOR VEGAS Vs. COMMERCIAL TAX OFFICER
|
March 4, 2014 |
VIDYA Vs. VIJAYAMAHANTESH
|
November 7, 2014 |
VIDYA INVESTMENT AND TRADING CO. (P.) LTD. Vs. UNION OF INDIA
|
February 7, 2014 |
VIDYA NIKETAN SCHOOL Vs. STATE OF KARNATAKA
|
June 2, 2014 |
VIDYAKIRAN COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 10, 2014 |
VIDYAKIRANA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
VIDYAVARDAK SANGH Vs. THE DISTRICT REGISTRAR OF SOCIETIES
|
December 17, 2014 |
VIJAY Vs. FAIROZA UL HASSAN
|
January 21, 2014 |
VIJAY Vs. SHRI GUDUSAB
|
March 26, 2014 |
VIJAY AND GURURAJ Vs. PARTHA, SMT. VASANTI
|
March 11, 2014 |
VIJAY CEMENT PRODUCTS AND ORS. Vs. GULBARGA ELECTRIC SUPPLY COMPANY LTD. AND ORS.
|
November 27, 2014 |
VIJAY KUMAR Vs. THE STATE OF KARNATAKA
|
October 21, 2014 |
VIJAY KUMAR @ BABURAO Vs. SECRETARY
|
February 14, 2014 |
VIJAY KUMARI Vs. H RANGAPPA
|
January 28, 2014 |
VIJAY N. Vs. KAVITHA KANAPARTHI
|
September 16, 2014 |
VIJAY R RAO, Vs. GIRIJA PATEL,
|
July 17, 2014 |
VIJAY SAMPATH Vs. STATE
|
September 11, 2014 |
VIJAY V. SHETTY Vs. V. SHARADA
|
April 22, 2014 |
VIJAYA Vs. BASANAGOWDA SHANKARAGOWDA PATIL
|
January 22, 2014 |
VIJAYA INDUSTRIES Vs. STATE OF KARNATAKA
|
July 31, 2014 |
VIJAYAKUMAR Vs. MANOHAR RAMACHANDRA AWATE
|
April 28, 2014 |
VIJAYALAKSHMI @ VIJI @ JYOTHI Vs. STATE
|
July 8, 2014 |
VIJAYALAKSHMI P. HEGDE Vs. THE SPECIAL LAND ACQUISITION OFFICER, M.S.T.P.P.
|
December 10, 2014 |
VIJAYALAXMI Vs. AANAND
|
April 7, 2014 |
VIJAYALAXMI TRADING COMPANY Vs. DAVANAGERE TALUK AGRICULTURAL PRODUCE CO-OPERATIVE LIMITED
|
October 15, 2014 |
VIJAYAMMA @ VIJAYALAKSHMI Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
February 24, 2014 |
VIJAYANAGAR COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 8, 2014 |
VIJAYANAGAR COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
September 10, 2014 |
VIJAYAVVA Vs. MARITAMMAPPA
|
October 29, 2014 |
VIJAYENDRA K.H. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 7, 2014 |
VIKRAM B. MITTADHAR Vs. ANANTHALAKSHMI
|
April 7, 2014 |
VIKRAM MANUSUK BHAI KOTHARI Vs. STATE OF KARNATAKA
|
June 12, 2014 |
VIKRAM S.P. Vs. THE PASSPORT OFFICER, REGIONAL PASSPORT OFFICE, KORAMANGALA, BANGALORE
|
February 26, 2014 |
VIMAL Vs. STATE OF KARNATAKA
|
March 28, 2014 |
VIMAL KHINVASARA Vs. SHAHID-UR-REHMAN
|
November 6, 2014 |
VIMALA Vs. THE STATE OF KARNATAKA
|
November 6, 2014 |
VIMALA K VENUGOPAL Vs. K L VENUGOPAL
|
November 21, 2014 |
VINAY Vs. STATE OF KARNATAKA
|
June 2, 2014 |
VINAY ALIAS VINAY SIRIGERE Vs. STATE
|
April 30, 2014 |
VINAY CHANDRA SUVARNA Vs. B MANOHAR
|
November 17, 2014 |
VINAY GOPAL Vs. STATE OF KARNATAKA
|
October 9, 2014 |
VINAY KARTHIK Vs. STATE OF KARNATAKA
|
May 22, 2014 |
VINAY PATIL V. Vs. D.V. VIJETHA
|
October 31, 2014 |
VINAY SARAOGI Vs. STATE OF KARNATAKA AND ORS.
|
August 1, 2014 |
VINAYA KUMAR Vs. STATE OF KARNATAKA
|
September 3, 2014 |
VINAYAK Vs. SUNIL
|
November 18, 2014 |
VINAYAK S. SHETTY Vs. THE STATE OF KARNATAKA
|
April 1, 2014 |
VINCENT SHANTHAKUMAR Vs. CHRISTINA GEETHA RANI AND ORS.
|
April 28, 2014 |
VINEETA DAYAL Vs. SHRAVAN KUMAR BAGLA
|
April 22, 2014 |
VINOD ALOYSIUS MIRANDA Vs. ANGELINE SYLVIA SOPHIA MENEZES
|
October 10, 2014 |
VINOD KUMAR Vs. STATE OF KARNATAKA
|
February 4, 2014 |
VINOD KUMAR Vs. STATE
|
April 2, 2014 |
VIRUPAXAPPA CHANDRASEKHARAPPA ABBIGERI Vs. G. PURUSHOTTAM
|
March 13, 2014 |
VISHAKANTA Vs. MANGALAGOWRAMMA
|
November 26, 2014 |
VISHAKANTACHARI Vs. STATE OF KARNATAKA
|
July 22, 2014 |
VISHAL ENTERPRISES Vs. GOVERNMENT OF KARNATAKA
|
November 3, 2014 |
VISHWANATHA @ KODIKERE VISHWA Vs. STATE
|
May 27, 2014 |
VISHWESHWARA DEVARU Vs. KISHAN
|
September 1, 2014 |
VISVESVARAYA TECHONOLOGICAL UNIVERSITY Vs. J D K REDDY DIRECTOR
SAMYUKTA CONSULTANCY AND
MARKETING LTD
|
June 9, 2014 |
VITHAL Vs. STATE OF KARNATAKA
|
February 28, 2014 |
VITHAL Vs. APPAYA
|
January 21, 2014 |
VITHAL Vs. THE STATE OF KARNATAKA THROUGH ATHANI POLICE STATION BY SPP
|
March 26, 2014 |
VITHAL RAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT
|
July 7, 2014 |
VITHALACHAR, Vs. STATE
|
February 20, 2014 |
VITHALSING RAMSING RAJPUT Vs. SONABAI
|
April 29, 2014 |
VITTAL R. SATHARKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 30, 2014 |
VITTALA POOJARY Vs. STATE OF KARNATAKA
|
November 14, 2014 |
VODAFONE SOUTH LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
|
March 20, 2014 |
VOKKALINGARA SHARADA Vs. VOKKALIGARA PUTTAMMA MAJOR
|
September 12, 2014 |
VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
|
March 4, 2014 |
WAJIDULLA KHAN, Vs. R K GOPALAKRISHNA,
|
April 5, 2014 |
WAZEER AHAMED, Vs. STATE OF KARNATAKA
|
April 2, 2014 |
WELCAST STEELS LTD. Vs. BANGLORE NEWSPAPERS EMPLOYEES
|
March 24, 2014 |
WELCAST STEELS LTD. Vs. BANGALORE NEWSPAPER EMPLOYEES UNION
|
March 21, 2014 |
WELLESLEY CORPORATION LIMITED Vs. WINDSOR INFRASTRUCTURE LTD
|
July 8, 2014 |
WELPAC PRODUCTS AND SYSTEMS PRIVATE LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE HUDSON CIRCLE
|
September 23, 2014 |
WEST COAST PAPER MILLS LTD. Vs. ABDULREHMAN
|
December 9, 2014 |
WEST WOOD INTERIORS Vs. GAYATHRI TIMBERS
|
March 20, 2014 |
WHADDON ESTATE 'B' Vs. ASSISTANT PROVIDENT FUND
|
February 26, 2014 |
WHIRLPOOL OF INDIA LTD. Vs. SAMSUNG INDIA ELECTRONICS PVT. LTD.
|
February 13, 2014 |
WILLIAM GASPARI FERNANDES Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
March 14, 2014 |
WIPRO ENTERPRISES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 28, 2014 |
WIPRO INFRASTRUCTURE ENGINEERING Vs. STATE OF KARNATAKA
|
July 16, 2014 |
WIPRO INFRASTRUCTURE ENGINEERING Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF LABOUR
|
October 27, 2014 |
WIPRO LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT GOVERNMENT OF INDIA
|
February 21, 2014 |
Y M RAMU Vs. STATE OF KARNATAKA
|
April 30, 2014 |
Y R JAYALAKSHMI, Vs. CHANDRASHEKARA K A,
|
April 10, 2014 |
Y.B. SURESH Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA
|
September 1, 2014 |
Y.J. MOHAN KUMAR Vs. Y.J. INDRAKUMAR
|
September 25, 2014 |
Y.M. SHAMSHUDDIN Vs. G.M. RAJASHEKAR
|
December 19, 2014 |
Y.S. KUMAR Vs. ANANTH
|
November 6, 2014 |
Y.S. SUBBANNA Vs. Y.S. LAKSHMAN RAO
|
October 13, 2014 |
Y.S. YATHEESH CHANDRA Vs. VOKKALIGARA SANGHA
|
January 3, 2014 |
YALLAPPA Vs. THE STATE OF KARNATAKA
|
December 19, 2014 |
YALLAPPA Vs. THE DIVISIONAL CONTROLLER, NWKRTC
|
December 9, 2014 |
YALLAPPA Vs. BASAVANTRAYA N. IBRAHIMPUR
|
October 13, 2014 |
YALLAPPA Vs. STATE OF KARNATAKA
|
January 28, 2014 |
YALLAPPA Vs. STATE OF KARNATAKA
|
June 5, 2014 |
YALLAPPA BALAPPA BANDIWADA Vs. DEPUTY COMMISSIONER
|
November 19, 2014 |
YALLAWWA Vs. BUNESH KUMAR G CHADHA
|
July 18, 2014 |
YALLAWWA Vs. LAXMIBAI
|
February 24, 2014 |
YAMANAPPA Vs. THE STATE OF KARNATAKA
|
February 14, 2014 |
YAMEEN AHMED Vs. STATE OF KARNATAKA
|
October 27, 2014 |
YAMUNAPPA Vs. STATE OF KARNATAKA
|
July 31, 2014 |
YAMUNAPPA Vs. STATE OF KARNATAKA
|
August 4, 2014 |
YASHODAMMA Vs. RAVINDRA
|
December 4, 2014 |
YASHODAMMA & OTHERS Vs. G. RAMESHA
|
June 12, 2014 |
YASHODHA W/O LATE KRISHNAPPA GOWDA Vs. SURENDRA KAUR
|
December 4, 2014 |
YASHODHAMMA Vs. MANAGER THE UNITED INDIA INSURANCE CO. LTD.
|
September 18, 2014 |
YASHODHARA DODDAKALEGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
September 15, 2014 |
YASHPAL SUVARNA Vs. STATE OF KARNATAKA
|
March 24, 2014 |
YASWANTH PARAMESHWAR MANGARSHI Vs. VENKATRAMAN GANAPATI HEGDE
|
March 13, 2014 |
YELLAPPA Vs. HUSSAINSAB FAKRUSAB ANGADI
|
March 4, 2014 |
YELLAPPA Vs. RAMANNA
|
December 15, 2014 |
YELLAPPA HANUMAPPA ALUR Vs. PARASAPPA
|
April 23, 2014 |
YEMNAPPA AND ORS. Vs. GANGAVVA AND ORS.
|
February 3, 2014 |
YENKAPPA Vs. DIVISIONAL CONTROLLER NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
|
January 6, 2014 |
YERRAGOLLA YESUDAS Vs. HUBLI-DHARWAD URBAN DEVELOPMENT
|
April 8, 2014 |
YESHODA GIRISH Vs. M B UMESH,
|
April 16, 2014 |
YESHWANT Vs. STATE
|
June 18, 2014 |
YESUDASS Vs. KANICKAMARY
|
August 1, 2014 |
YOGESH R. Vs. THE STATE OF KARNATAKA
|
November 26, 2014 |
YUVARAJ Vs. VANDANA
|
July 2, 2014 |
ZAFAR IQBAL SHOLAPUR Vs. NATIONAL INVESTIGATING AGENCY
|
April 28, 2014 |
ZAHUR MULLA Vs. UNION OF INDIA
|
January 22, 2014 |
ZAKIR KHAN RULES Vs. BALAKRISHNA P.
|
October 29, 2014 |
ZAREENA BEGUM Vs. MOHAMMAD GOUSE
|
December 11, 2014 |
ZAREENTAJ Vs. THE STATE OF KARNATAKA
|
December 3, 2014 |
ZEENATH TRANSPORT COMPANY MINING LEASE HOLDER Vs. STATE OF KARNATAKA
|
January 29, 2014 |
ZONAL MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO , LTD Vs. RENUKA ALIAS RENUKAMMA,
|
June 18, 2014 |
ZUBDA NAZIR Vs. THE ZONAL JOINT COMMISSIONER, B.B.M.P. AND ORS.
|
December 11, 2014 |