REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
NEELAMMA Vs. KARNATAKA HOUSING BOARD	March 20, 2013
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA	February 4, 2013
SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, BANGALORE	April 17, 2013
YADAYYA Vs. STATE OF KARNATAKA	March 22, 2013
"Q" FREAK CLUB REP. BY ITS SECRETARY P. SANTHOSH Vs. STATE OF KARNATAKA REP. BY ITS SECRETARY HOME DEPARTMENT	April 15, 2013
A & W PROMOTERS & DEVELOPERS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	September 19, 2013
A AHAMMED; K A FATHIMA Vs. RAMESH; THYAGARAJU AND ORS	August 7, 2013
A B KEDDILAYA, S/O VASUDEVA KEDDILAYA Vs. ANANDA GOWDA, S/O THIMMAYYA GOWDA	July 9, 2013
A B Robin Thimmaiah and K D Preetham Vs. Station House Officer Srimangala Police Station Srimangala	January 15, 2013
A C RENUKA PRASAD, S/O LATE A S CHANNABASAPPA Vs. ERA KAMBANNA, S/O LATE KAMBANNA	July 16, 2013
A D SHANMUGA SUNDAR Vs. MUNINATHAN	August 22, 2013
A J SELVARAJ Vs. CENTRAL BANK OF INDIA AND ORS	September 20, 2013
A K CHANDRASHEKAR REDDY AND ORS Vs. STATE OF KARNATAKA AND ORS	September 17, 2013
A KRISHNAPPA Vs. DIVISIONAL CONTROLLER KSRTC	October 7, 2013
A L RAJU Vs. K RANGANATH	August 21, 2013
A M SUDHAKAR Vs. MAGNUS HEALTH CARE AND RESEARCH CENTRE PRIVATE LIMITED	February 6, 2013
A M VENKATESH Vs. A J RAJEGOWDA	August 19, 2013
A N BYRAPPA S/O NAGARAJAPPA Vs. NEW INDIA ASSURANCE COMPANY LIMITED; H NARSIMHA MOORTHY S/O HANUMAIAH	July 4, 2013
A PUSHPA Vs. G VEERA RAGHAVAIAH	July 24, 2013
A V SUSHEELAMMA Vs. K C VENKATACHALAPATHI	January 4, 2013
A VISHWANATH Vs. SHARADA	August 14, 2013
A. ABDUL HAMEED Vs. SYNDICATE BANK, MANGALORE	June 18, 2013
A. CHAITHANYA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (H & M), BANGALORE	August 23, 2013
A. JANARDHANA SHETTY Vs. STATE OF KARNATAKA	August 26, 2013
A. Maria Leo and Baby Maria Astrid Vs. P. Chief Manager, LIC of India, Smt. Lizzy Matilda and Sri D. Dorai Rajan	December 2, 2013
A. Mohan Vs. State of Karnataka, Represented by its Secretary, Department of Commerce and Industry and The Special Land Acquisition Officer, Karnataka Industrial Area Development Board	December 5, 2013
A. NAGARAJA Vs. EXCISE COMMISSIONER, SHANTHINAGAR, DEPUTY COMMISSIONER OF EXCISE, CHIKKABALLAPUR DISTRICT, EXCISE INSPECTOR, SIDLAGHATTA AND KARNATAKA STATE BEVERAGE CORPORATION LTD., MANAGER, SIDLAGHATTA DEPO.	December 3, 2013
A. Nagaraju and Others Vs. Special Land Acquisition Officer, The Deputy Commissioner, The Managing Director and State of Karnataka	July 5, 2013
A. Rajashekar and Company Vs. Director of Agricultural Marketing and The Secretary	August 5, 2013
A. Ramesh F. Kolur and Others Vs. State of Karnataka and Smt. Sunanda	June 24, 2013
A. SHAMBANDHAN Vs. MYSORE MERCHANTS CO-OPERATIVE BANK LTD	October 1, 2013
A. Shivagami and Others Vs. Stella Mary and Reliance General Insurance Co. Ltd.	July 10, 2013
A. Somashekar Vs. Secretary and Sri Yeshawanth	July 26, 2013
A.B. ANJANEYA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	April 10, 2013
A.G. MAHESH Vs. SANDEEP AND ORS.	September 30, 2013
A.G.N RECREATION AND WELFARE ASSOCIATION Vs. STATE OF KARNATAKA	October 9, 2013
A.H. Makandar and Others Vs. N. Ramachandran	September 17, 2013
A.K. CHOWDEKAR Vs. STATE OF KARNATAKA	August 21, 2013
A.K. Kanoria Vs. M/s. Bangalore Pesticides Limited	April 17, 2013
A.K. MURALIDHAR Vs. STATE OF KARNATAKA	February 12, 2013
A.K. Pandya and Manjudevei Vs. Shankar Naidu and National Insurance Co. Ltd.	October 24, 2013
A.K.PANDYA Vs. SHANKAR NAIDU	October 24, 2013
A.M. Lavanya Vs. Sri Murali Mohan Krishna	October 22, 2013
A.M. Sharath Chandra and Others Vs. Sri. L. Srinivas and Station House Officer	July 22, 2013
A.M.BHASKAR Vs. STATE OF KARNATAKA	July 15, 2013
A.M.JAYANNA Vs. UNDER SECRETARY IRRIGATION DEPARTMENT	February 4, 2013
A.MOHAN Vs. STATE OF KARNATAKA	December 5, 2013
A.N. JAYALAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY	December 4, 2013
A.N. Prakash Rao Vs. Bangalore Development Authority Railway represented by its Commissioner	October 22, 2013
A.N.PRASAD Vs. STATE OF KARNATAKA	February 13, 2013
A.N.UMA Vs. A.N.CHANDRASHKAR	November 5, 2013
A.P. Singh Vs. Chandrappa	December 6, 2013
A.P.THOMAS Vs. UNION OF INDIA	November 6, 2013
A.R. Mallesh Vs. Director of Municipal, The Deputy Commissioner Chikkamagalur, and The Town Municipal Council, Kadur	September 16, 2013
A.R. Nagannagowda Vs. S.D. Prabhakara, V. Srinivasan and The Oriental Insurance Company Ltd. rep by its Manager	October 8, 2013
A.R. Venkateshaiah Vs. Deputy Commissioner and Others	October 1, 2013
A.S. HARISHA ADVOCATE Vs. STATE OF KARNATAKA	July 4, 2013
A.S. KHORE Vs. STATE OF KARNATAKA	September 18, 2013
A.S. NAGAMANI Vs. VISHWABHARATHI	June 4, 2013
A.S. Savithri Vs. Sri. C. Yathish and Others	September 12, 2013
A.V. Krishnappa and A.K. Raju Vs. K. Jagannath and The Branch Manager, National Insurance Co. Ltd.	July 18, 2013
A.V. Ravi Vs. State by Inspector of Police CBI, rep. by Standing Counsel for CBI	December 4, 2013
A.V.C. Veerabadrappa Vs. Regional Transport Authority Bangalore Rural by Its Secretary and Sri. A.V. Gopal	October 23, 2013
ABB LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED	February 4, 2013
ABBAIAH Vs. STATE OF KARNATAKA	March 26, 2013
ABDUL BASHEER Vs. STATE OF KARNATAKA	August 6, 2013
Abdul Gafoor Sab Vs. Deputy Commissioner, Asst. Commissioner and Tahsildar	September 13, 2013
Abdul Hakeem Vs. State of Karnataka by its Secretary to Department of Revenue, Deputy Commissioner, Assistant Commissioner and Bada Grama Panchayath rep. by Public Development Officer	November 26, 2013
ABDUL HAMEED BISMILLA SAHEB TADDOL Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	August 12, 2013
ABDUL JABBAR Vs. SYED ABDUL RAZACK AND OTHERS	March 25, 2013
ABDUL JABBAR @ AMEER Vs. HABEEB PASHA	June 14, 2013
ABDUL KHADAR SHAFEEQ Vs. K. PUSHPARAJ	November 19, 2013
ABDUL KHADER; MOHIDDIN S/O ABDUL; JANARDHANA POOJARI AND ORS Vs. STATE OF KARNATAKA	August 14, 2013
ABDUL KHADIR Vs. GIRISH SHIVAYOGI DODDAMANI AND ORS	September 17, 2013
ABDUL MUNAF S/O GUDUSAB MURTUZA @ KHANBHAI Vs. STATE OF KARNATAKA	November 12, 2013
Abdul Razak Vs. Sri. Ashok R. Upadhya	September 27, 2013
Abdul Saleem Vs. D.S. Lingappa Gowda and National Insurance Co., Ltd.	July 26, 2013
Abdul Wajid Vs. M/s. Jumma Masjid (Charminar) and Others	July 19, 2013
Abdul Wajid Vs. Managing Director, K.S.R.T.C rep. by its Manager	November 25, 2013
Abdul Wajid Vs. R. Pratap Kumar Reddy and The Oriental Insurance Co. Ltd.	August 7, 2013
ABDUL WAJID Vs. STATE OF KARNATAKA	December 20, 2013
ABDULGAFUR ABDULGANI SHUNTI AND OTHERS Vs. STATE OF KARNATAKA	January 17, 2013
ABDULLA SAB Vs. HANIFA BI	November 28, 2013
ABEED Vs. THE STATE OF KARNATAKA	June 26, 2013
Abhinandan Vs. Poonam	November 27, 2013
ABHISHEK DEVELOPERS Vs. LILIPUT KIDSWEAR LIMITED	October 30, 2013
ABHYUDAYA EDUCATIONAL TRUST Vs. BANGALORE UNIVERSITY	March 1, 2013
ABIDA Vs. ARVIND MOTORS PVT. LTD.	September 19, 2013
Abishek, Sri. C.R. Ananda and Smt. D. Hemalatha Vs. State of Karnataka by Indiranagar Police Station and Smt. Rashmi Raj	September 27, 2013
Abrad alias Abar Damodi and Shahid Hussain Hakkuddin Vs. State of Karnataka, By Circle Inspector of Police	October 22, 2013
Adarsh Vs. Krishna Mallappa Savanth, Nizamulee Kumamuddin and United India Insurance Co. Ltd.	July 18, 2013
ADEPPA S/O BASSAPPA Vs. STATE OF KARNATAKA	February 7, 2013
Adinarayana Vs. Sri P.N. Sridhar Bhattar	December 10, 2013
Adiveppa and Others Vs. Channamallayya and Others	January 2, 2013
ADM Agro Industries Dharwad Private Limited Vs. State of Karnataka	July 3, 2013
Afnan Sadiq, Mr. Sadik Ameer Shaikh, Mrs. Sameena Sadik alias Sameena Khan, Mrs. Afreen Ahmed and Others Vs. Station House Officer, Bharathi Nagar Police Station and Station House Officer, Ramnaagar Police Station Town	September 16, 2013
AFREEB BANU AND MOHAMMED MUJEEB Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	December 19, 2013
AGRICULTURAL INSURANCE Vs. BHIMAPPA S/O BASAPPA KURAHATTI	April 2, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VENKATESH	January 11, 2013
Ail Singhani Bulk Carriers Vs. State of Karnataka	January 10, 2013
Aishwarya Vs. Divisional Manager, Smt. Puspa Shetty and Melvin Blajo	July 10, 2013
Ajantha, Jayasheela and Sri. Sureshkumar alias Sureshbabu Vs. State of Karnataka	July 18, 2013
Ajay Chadha Vs. State by Chickpet Police and 'Screen Craft', Proprietary Concern	April 3, 2013
Ajay Shetty Vs. P. Rakesh Kumar and The Oriental Insurance Co. Ltd., Rep. by its Divisional Manager	October 11, 2013
AJIT ANAND Vs. PAPAIAH AND OTHERS	May 27, 2013
Ajit Mohan Sathyanandan Vs. Anooja Balan	September 25, 2013
AJIT S/O DHAREPPA MAGDUM Vs. BEERAPPA S/O GUNDU KURABAR	April 3, 2013
AKASH S/O SUNIL Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD	December 13, 2013
AKBAR BABU @ BABU Vs. STATE BY BYLUKUPPE POLICE STATION	October 8, 2013
Akbar Babu alias Babu Vs. State by Bylukuppe Police Station, Mysore	October 8, 2013
Akram Pasha Vs. T. Nirmala	July 26, 2013
AKRAM PASHA ALIAS AKRAM ALIAS RIDE Vs. SATTION HOUSE OFFICER VIJAYNAGAR POLICE STATION	January 7, 2013
Akram Pasha alias Akram alias Rider Vs. Station House Officer Vijayanagara Police Station	January 7, 2013
AKTAR Vs. STATE	November 8, 2013
Akzonobel (ICI India Limited) Vs. Deputy Commissioner of Commercial Taxes (Audit-3)	June 18, 2013
ALD AUTOMOTIVE PRIVATE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.) AND COMMISSIONER OF COMMERCIAL TAXES	December 17, 2013
ALI IMAM Vs. NEW INDIA ASSURANCE CO. LTD.	December 17, 2013
ALICE PINTO Vs. SITHARAM SHASTRY	September 10, 2013
All India Kissan Sabha, Karnataka State Committee, Sri Kariyanna, Sri Papa Nayaka G. and Sri Bangaraiah Vs. Chief Secretary, Government of Karnataka and Others	September 30, 2013
Allahabad Bank Vs. Sri D.N. Krishnappa	July 12, 2013
Allauddin Vs. State of Karnataka through Rural Police Station	November 27, 2013
ALLEN TOM Vs. REGISTRAR	April 2, 2013
Allied Sales Corporation By its Proprietor Vs. Sri. M. Jayaram	September 30, 2013
Allwyn Ronald Vs. M/s. Ahluwalia Contractors Pvt. Ltd. and ICICI Lombard General Insurance Co. Ltd.	June 25, 2013
ALTAF Vs. STATE OF KARNATAKA	December 5, 2013
ALTAF Vs. STATE OF KARNATAKA REPRESENTED BY PUBLIC PROSECUTOR	October 24, 2013
Althaf Pasha Vs. Chikkathayamma and Others	July 29, 2013
Althea Verna Wasdell Vs. Brendon Alfred Wasdell	April 18, 2013
Amanullah Khan Rep. by his SPA Holder Vs. State by Sub-Inspector of Excise State E.I.B. New Public Office Complex and The Authorised Officer and Superintendent of Excise Yeshwanthpura EIB-III	October 23, 2013
Amardeep Kumar and Smt. Lakshmi Sathish Vs. Davangere Urban Co-Operative Bank Ltd. Represented by its Manager, The Authorised Officer, The Davangere Urban Co-Operative Bank Ltd., Mrs. Vinaya A. Murlidhara and Dr. G.N. Chandu	September 11, 2013
AMARLAL PRITAMDEV SINGHANI Vs. DINESH TUKARAM PATIL	February 11, 2013
AMBABAI SINCE DECEASED BY HER L.RS. (RAMESH AND ORS.) AND SOMANATH BY HER L.RS. Vs. THE STATE OF KARNATAKA BY ITS SECRETARY AND ORS.	December 3, 2013
AMBAMAHESHWARI RECREATION ASSOCIATION Vs. GOVERNMENT OF KARNATAKA	April 18, 2013
Ambigara Chowdaiah College of Education rep. by its Director Sri Lakshman S. Vs. State of Karnataka resented by its Principal Secretary Department of Higher Education, Bangalore University Jnana Bharathi rep. by its Registrar and The Registrar (	October 7, 2013
AMEENA FARHATH Vs. DEPUTY DIRECTOR, BANGALORE	February 18, 2013
Ameer Khan Vs. Mohammed Sajjad Sait	October 22, 2013
Ameerjan Vs. Abhinandan Raj and State of Karnataka	November 26, 2013
Amey Dye Chem Pvt. Ltd. Vs. Joint Commissioner of Commercial Taxes and The Commercial Tax Officer	August 30, 2013
Amir Rahamathulla Khan Vs. Meera Harinath	June 3, 2013
Amit and Others Vs. State of Karnataka represented by the State Public Prosecutor and Ruchi Alok Mishra	September 11, 2013
AMIT J Vs. CHIEF ELECTORAL OFFICER AND ORS	April 25, 2013
AMITH SHETTY AND ORS Vs. G KARUNAKARA GANIGA AND ORS	July 23, 2013
AMOGHSIDDA S/O LAGMANNA Vs. DIVISIONAL CONTROLLER	March 15, 2013
Amresh Kumar alias Amrish Vs. Syed Nayazuddin, Inayatulla and The Branch Manager	August 6, 2013
AMULYA REDDY Vs. NEW INDIA ASSURANCE CO LTD	January 2, 2013
ANAND @ ANANDAYYA AND OTHERS Vs. THE STATE OF KARNATAKA	February 1, 2013
ANAND CHANDRASHEKHAR KARAJINAGI Vs. STATE	March 18, 2013
ANAND KUMAR BHANDARI Vs. N NARASIMHA MURTHY	January 23, 2013
ANAND V. SHETH Vs. PRINCIPAL, ST. JOSEPH ENGINEERING	September 10, 2013
Ananda alias Ginke Vs. State of Karnataka rep. by S.R. Patna Police	December 2, 2013
Anandappa T.R. Vs. Sri. Dhananjaya D.C.	October 10, 2013
ANANDASELVAM V. Vs. MOHAMMED INAYAT AND ANOTHER	April 9, 2013
ANANDBAI W/O ASHOK Vs. RETURNING OFFICER, TOWN MUNICIPAL COUNCIL	March 5, 2013
ANANTHA RAO S/O GURUNATHA RAO AND ORS Vs. T LAKSHMINARAYANA S/O T THIMMAPPA AND ORS	January 9, 2013
ANANTHALAKSHMI AND ORS Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT AND ORS	August 23, 2013
ANASUYA W/O DIVAKARA AND ORS Vs. STATE OF KARNATAKA	October 30, 2013
Anil Vs. Sri. Hanamant	October 25, 2013
ANIL Vs. STATE OF KARNATAKA	January 3, 2013
Anil Jose Vs. New India Assurance Company Ltd. and Sri. B.N. Manjaiah	June 21, 2013
ANIL KUMAR Vs. STATE	February 5, 2013
Anitha Vs. Oriental Insurance Co. Ltd. and Sri. R. Perumal	June 21, 2013
ANITHA RAMESH @ K J ANITHA Vs. K J MANJUNATH S/O LATE K R JAMBUKESHWAR	November 8, 2013
ANITHA W/O RAVI @ GUNDA Vs. NATIONAL INSURANCE CO , LTD AND ORS	February 25, 2013
Anjanappa Vs. Assistant Commissioner and Sri C. Shivardudraiah	September 6, 2013
ANJANAPPA, S/O RAMAPPA; LAKSHMAMMA, W/O ANJANAPPA Vs. RAGHAVENDRA, S/O YALLAPPA VASTER; ORIENTAL INSURANCE COMPANY LTD	June 20, 2013
Anjanappa, Sri Venkatesh and Sri Srinivas Vs. State of Karnataka, Urban Development Department (UDD), Bangalore Development Authority, (BDA) and Land Acquisition Officer, Bangalore Development Authority (BDA)	September 2, 2013
ANJI @ ANJINAPPA, S/O TALLARI RAMMANNA Vs. STATE OF KARNATAKA	July 5, 2013
ANJI GOWDA S/O NANJAPPA AND ORS Vs. STATE OF KARNATAKA	November 12, 2013
ANJINAPPA Vs. STATE OF KARNATAKA	March 6, 2013
ANJINAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS	January 16, 2013
Anjinappa rep by No. 3, as their Spl GP Holder and Others Vs. Deputy Commissioner and Others	December 3, 2013
Anju Ahuja Vs. Commissioner	July 26, 2013
Anjuman-e-Islam, Sindgi, A Registered Society, At Sindgi, Taluk Sindgi, Dist: Bijapur-586101, Rep. By its General Secretary, Sri S.M. Patil Vs. State Karnataka Department of Minority Welfare, Haj and Wakfs Represented by its Secretary Vikas Soud	January 3, 2013
ANKA NAIKA @ ANKAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS	January 23, 2013
Annaji alias Annegowda Vs. Sri Manjegowda and The Branch Manager	June 25, 2013
Annarao alias A.G. Patil Vs. Dayanand	June 4, 2013
Annasaheb and Jinnappa S. Patil Vs. State of Karnataka, By its Secretary to Government, The Director and The Deputy Director, Department of Mines and Geology	November 27, 2013
Annasaheb Venkatarao Desai Vs. State of Karnataka by Its Secretary, Revenue Dept. and Others	November 28, 2013
Annayappa and Sri. Rama Vs. State of Karnataka and Sri. Narayana Adiga	April 3, 2013
Annegowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
ANSARSAB AND MASAKSAB Vs. THE CHIEF ENGINEER	April 16, 2013
ANU @ CHINKIYA Vs. STATE OF KARNATAKA	February 6, 2013
ANUPAMA RAMESH Vs. VEERCHAND	June 25, 2013
Anusuya Bai Vs. Sri Veeranjaneya Temple	September 18, 2013
ANUSUYADEVI Vs. LAND ACQUISITION OFFICER & ASSISTANT COMMISSIONER, DHARWAD	September 16, 2013
Anwar Khan Vs. State of Karnataka Sub Inspector of Police	November 28, 2013
ANWARBEIG Vs. STATE OF KARNATAKA	November 12, 2013
APPAYACHARI Vs. K. VADIVEL AND THE NEW INDIA ASSURANCE COMPANY LTD	December 20, 2013
Appi Vs. Ibrahim, Oriental Insurance Co. Ltd., Praveen Kumar and National Insurance Co. Ltd.	September 20, 2013
APPLICOMP (INDIA) LTD. Vs. STATE OF KARNATAKA	July 25, 2013
ARATI SIMPRON PINTO Vs. J. LUIS	April 9, 2013
ARAVINDAMMA Vs. SAROJAMMA	December 5, 2013
ARCHANA ASSOCIATES Vs. AGAMATHRAYA MAHA MANDALA	March 18, 2013
ARCHANA W/O DEEPAK SINDHE Vs. RETURNING OFFICER, TOWN MUNICIPAL COUNCIL AND ORS	March 5, 2013
ARECANUT PROCESSING & SALE CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX	April 18, 2013
ARECANUT PROCESSING AND SALE CO-OPERATIVE SOCIETY LIMITED (APSCOS), APMC YARD, SAGAR Vs. STATE OF KARNATAKA	September 19, 2013
ARIF ABDULSALAM MUJAWAR Vs. DAMODAR NARVEKAR	October 8, 2013
ARIFF S/O ALLABHAKSHI Vs. STATE OF KARNATAKA	July 8, 2013
ARJUNA Vs. STATE OF KARNATAKA	November 7, 2013
Arjuna and Appukutty Vs. State of Karnataka, Represented by the Station House Officer	September 30, 2013
Ark Plywoods rep. by its Proprietor Mr. Asadulla Sherieff Vs. Deputy Commissioner of Commercial Taxes (Audit-5.2) D.V.O. 5, VTK-II	December 3, 2013
Arrow Electronics India Private Limited Represented by its Senior Finance Manager and Authorised Signatory, Mr. Suresh Ammugam Vs. Sem India Systems Private Limited Represented by its Managing Director	December 3, 2013
Arul Nambi Sivasankaran Vs. Commissioner Bruhat Bangalore Mahanagara Palike Office of the B.B.M.P Huston Circle and Others	March 18, 2013
Arun alias Arun Kumar Vs. Divisional Manager, The Oriental Insurance Company Limited and Shankaregowda	July 18, 2013
ARUN FABRICATORS Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	January 11, 2013
ARUNA Vs. MUTHANNA	March 1, 2013
Aruna Chemicals and others Vs. B.M. Cariappa	January 15, 2013
Aruna Kumari N.N. Vs. Commissioner and Others	July 10, 2013
ARUNKUMAR Vs. STATE OF KARNATAKA	November 11, 2013
ASEEM @ ASEEF S/O KUNJU MONU Vs. AJJE GOWDA S/O NAGE GOWDA; BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD	July 18, 2013
Asha Anand alias Smt. Asha Vs. M. Gautham Chand	November 26, 2013
Asha Raju Vs. Lalit Kumar	October 7, 2013
ASHALATHA AND ORS Vs. JOSEPH D SOUZA	October 30, 2013
ASHARANI M A W/O S DHARANESH AND ORS Vs. P VIJAYALAKSHMI W/O S THANGARAJ	January 28, 2013
ASHOK Vs. NORTH EAST KARNATAKA ROAD	January 3, 2013
ASHOK Vs. BHARATI	September 16, 2013
ASHOK B. JADHAV Vs. THE COMMISSIONER OF INCOME TAX AND ANR.	July 5, 2013
Ashok Dundappa Bhoj Vs. Shri Arjun Bhimappa Sanamani and The Divisional Manager National Insurance Co. Ltd.	November 28, 2013
ASHOK KUMAR Vs. STATE	October 31, 2013
Ashok Nekraje Vs. State	June 26, 2013
ASHOK P. MAGAJIKONDI Vs. INCOME TAX OFFICER, WARD-1(3)	November 12, 2013
Ashok Raj alias Ashok Kumar Badyal Vs. State by C.B.I., A.C.B.	June 27, 2013
ASHOK RAMA KOKITKAR AND OTHERS Vs. STATE OF KARNATAKA	June 7, 2013
ASHOK S BIRADAR AND ORS Vs. STATE OF KARNATAKA	December 19, 2013
ASHOK S/O ARJUN JAMADAR Vs. STATE OF KARNATAKA	February 6, 2013
ASHOK SINGH Vs. STATE OF KARNATAKA	February 5, 2013
ASHOK TELKAR Vs. ASSOCIATED CEMENT CO LTD	February 11, 2013
ASHOK V PATIL Vs. ADIVEPPA AND ORS	January 10, 2013
ASHOKA K B Vs. REGISTRAR OF FIRMS	November 27, 2013
ASHOKAN K Vs. STATE OF KARNATAKA	November 18, 2013
ASHWATHAIAH @ SANJEEVAIAH Vs. B K DURGADA NARASAIAH	March 26, 2013
Ashwathaiah alias Sanjeevaiah Vs. Sri. B.K. Durgada Narasaiah and Others	March 26, 2013
Ashwathamma and Sri. V. Manjunatha Vs. Managing Director and The Divisional Controller, Karnataka State Road Transport Corporation	December 3, 2013
ASHWINI AYURVEDA MEDICAL COLLEGE & P G CENTRE Vs. UNION OF INDIA; CENTRAL COUNCIL OF INDIAN MEDICINE; RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	July 17, 2013
ASHWINI RURAL KANNADA HIGH SCHOOL AND ORS Vs. DIRECTOR OF PUBLIC INSTRUCTION AND ORS	February 5, 2013
Assistant Commissioner of Commercial Taxes and Others Vs. Kamala Enterprises	January 16, 2013
ASSISTANT EXECUTIVE ENGINEER ZILLA PANCHAYAT, SUB-DIVISION Vs. PARAMACHAND S/O LAXMAN RATHOD	May 28, 2013
Asst. Commissioner of Customs Office of The Commissioner of Customs C.R. Buildings Vs. Sri H. Bhaskar (Former Inspector of Customs)	September 19, 2013
ASTRIX TECHNOLOGIES PVT LTD Vs. STATE PROJECT DIRECTOR AND ORS	February 8, 2013
ASWATHAPPA Vs. VENKATAMMA	October 31, 2013
Atash Seeds Private Limited Vs. Nil.	October 29, 2013
ATHEEQA BEGUM W/O SRI ABDUL LATEEF KHAN Vs. INDIAN BANK, OVERSEAS BRANCH	November 22, 2013
ATIYA NISHANT AND ORS Vs. SHARANABASAPPA AND ORS	January 29, 2013
Attavar Medicals and Sri. Ramdas Attavar Proprietor Vs. State Rep. by SPP High Court Building	July 18, 2013
Attur Steels Private Limited Vs. Mrs. K. Nirmala Rani	November 5, 2013
ATUL SAINI AND ORS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE AND ORS	April 17, 2013
AUTOKAST LTD Vs. STATE BANK OF INDIA	August 28, 2013
Avinash alias Gundu Vs. State, Through Ratakal Police Station	January 21, 2013
AVNEET BEDI Vs. NAVIN MALIK	October 31, 2013
AVR OVERSEAS PVT. LTD. Vs. STATE OF KARNATAKA	April 17, 2013
Awes Ahmed Desai Vs. Sri B.R. Govindaraj and M/s. Iffco Tokio General Insurance Co. Ltd.	June 26, 2013
AXIS BANK LTD. REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. M/S. GOKALDAS IMAGES PRIVATE LTD. REPRESENTED HEREIN BY ITS MANAGING DIRECTOR, MR. SUMIR J. HINDUJA	December 12, 2013
AYEESHA M TORGAL Vs. B PRADEEP MUTHUKUMAR	June 3, 2013
AYESHA, W/O ABDUL WAHAB RAHMANSABNAVAR, AND ORS Vs. HALEEMABI, W/O JAMALUDDIN RAHMANSABNAVAR AND ORS	November 7, 2013
AYUB AHAMED KHAN Vs. DIVISIONAL CONTROLLER, KSRTC	November 11, 2013
Ayub Ahmed Vs. Qurrath Sadiya	January 24, 2013
Ayub Khan, Adil Ahamed alias Adil, Jabiulla alias Jabi and Haneef alias Mohammed Haneef Vs. State by Lashkar Police	October 22, 2013
AYYAPPA Vs. STATE OF KARNATAKA	February 14, 2013
AZAZ PASHA Vs. THE MANAGING DIRECTOR AND THE DIVISIONAL CONTROLLER, KSRTC	December 13, 2013
B A VISWANATH Vs. GOVINDAMMA	December 18, 2013
B C VINAYAKA Vs. S PRAKASH	December 9, 2013
B G KOMALA AND ORS Vs. T SURESH AND ORS	January 4, 2013
B G NAGARAJU Vs. WET CREATIONS	October 10, 2013
B GANGADHARA, S/O LATE BORAIAH Vs. M NAGARATHNAMMA, W/O B GANGADHARA	June 20, 2013
B GOPALA SHETTY Vs. RUKMINI W/O KUNHANNA BHANDARY AND ORS	September 13, 2013
B H ABDUL LATHIF, S/O H V HABIB Vs. STATE OF KARNATAKA	March 4, 2013
B H DORESWAMY Vs. SECRETARY	March 26, 2013
B H RAMAKRISHNA Vs. RAVI M TIRLAPUR RAHSILDAR RAMANAGARAM TALUK	January 2, 2013
B HANAMANATHAPPA Vs. STATE OF KARNATAKA	October 9, 2013
B K SANTOSH AND ORS Vs. KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS	April 5, 2013
B Krishna Bhat Vs. State of Karnataka and Others	January 24, 2013
B L BASAVARAJU S/O LINGAPPA AND ORS Vs. STATE OF KARNATAKA	October 23, 2013
B L SRIDHAR Vs. B R PATHI	May 30, 2013
B M RAMACHANDRA REDDY Vs. STATE OF KARNATAKA AND ORS	September 19, 2013
B M RAMAKRISHNA Vs. K YOGANANDA AND ORS	February 6, 2013
B Meenakshi Vs. Arathi	September 16, 2013
B N GOPINATH Vs. STATE OF KARNATAKA	April 16, 2013
B N KAPPANNA AND SONS, ENGINEERING CONTRACTORS Vs. UNION OF INDIA AND ORS	July 15, 2013
B N MADHU Vs. ABDUL BASHIR, ABDUL WAJID	December 6, 2013
B N NAGARAJAN Vs. VENKATARAMANAPPA	March 6, 2013
B Narayana Bhat Vs. Alike Grama Panchayats Alike Village	January 24, 2013
B PRAKASH Vs. MANAGER, KSRTC	January 21, 2013
B R RAVISHANKAR AND ORS Vs. SUDEEP VIJAYA KUMAR AND ORS	November 13, 2013
B R SHIVASHANKAR S/O B R RANGEGOWDA Vs. K R JHANSI @ SHILPA	November 18, 2013
B R VISHWANATH Vs. GOPALARAJU	February 4, 2013
B S ASHOK AND ORS Vs. BOWRING INSTITUTE AND ORS	September 24, 2013
B S HALAPPA S/O SIDDAPPA Vs. STATE OF KARNATAKA	January 10, 2013
B S JANARDHANA S/O SEENAPPA POOJARY Vs. STATE OF KARNATAKA	November 19, 2013
B S SHIVARAM S/O B P SIDDARAMAIAH AND ORS Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE; ASSISTANT EXECUTIVE ENGINEER, PADHMANABHANAGAR DIVISION AND ORS	July 9, 2013
B S SUBRAMANI S/O B N SUBRAMAIAH Vs. EXECUTIVE OFFICER TALUK PANCHAYATH YELAHANKA, JALA HOBLI BANGALORE NORTH	March 18, 2013
B S. YEDDYURAPPA Vs. SIRAJIN BASHA	May 21, 2013
B SHIVAKUMAR Vs. M MANJUNATH	June 27, 2013
B SHIVAKUMAR AND ORS Vs. HANUMANNA M	September 3, 2013
B SHIVAKUMAR S/O BASAVARAJU Vs. STATE OF KARNATAKA; JOINT COMMISSIONER (ADMINISTRATION)	July 23, 2013
B SOMANTH KOTIAN Vs. STATE OF KARNATAKA	March 28, 2013
B SUDHAKAR SON OF B PULLAIAH Vs. P MRITHYUNJAYA	September 19, 2013
B T ASHA KUMARI Vs. ABDUL MANAF	November 5, 2013
B T LAKSHMAN S/O LATE THIMMAIAH Vs. MYSORE MINERALS LIMITED; MANAGING DIRECTOR, MYSORE MINERALS LIMITED	July 24, 2013
B T MOHAN KRISHNA Vs. BRUHUTH BANGALORE MAHANAGAR PALIKA	December 12, 2013
B T NAGAPPA Vs. STATE	August 8, 2013
B T PRABHAKAR NAIDU S/O B THIRUPALLAIAH NAIDU Vs. M RAMAIAH S/O MUTHURAYAPPA	July 5, 2013
B TEJAPPA Vs. POLICE INSPECTOR WING, KARNATAKA LOKAYUKTA, HOSPET	August 19, 2013
B V BHARADWAJ S/O V VENKATAPATHI; NEELADEVI W/O BHARADWAJ; BETTAIAH B S/O BETTEGOWDA AND ORS Vs. STATE OF KARNATAKA; SCHEDULED CASTE (HARIJAN) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD ORS	July 2, 2013
B V JAGADISH @ BHOVI JAGADISH Vs. STATE OF KARNATAKA	November 6, 2013
B V SHIVASWAMY AND ORS Vs. STATE OF KARNATAKA AND ORS	March 4, 2013
B Y RAGHAVENDRA Vs. VINOD B	February 5, 2013
B. Basavaraju Vs. Sri. Srinivasa Shet and The Oriental Insurance Co. Ltd.	September 20, 2013
B. Chandrashekar Shetty Vs. State of Karnataka represented by its Principal Secretary, Revenue Department (Muzurai) and Others	December 3, 2013
B. Gajendra Kumar Vs. Income-Tax Officer, Ward-1(1)	June 3, 2013
B. GAJENDRA KUMAR Vs. THE INCOME TAX OFFICER	December 2, 2013
B. KRISHNAMURTHY Vs. SMT BHARATHI @ BHOJAMMA	December 19, 2013
B. Mune Gowda Vs. Beverages Corporation Ltd. and Depo Manager, Karnataka State Beverages Corporation Ltd.	July 10, 2013
B. Nanjegowda Vs. K.R. Mallegowda	September 19, 2013
B. PARASHURAM Vs. CHIEF TRAFFIC MANAGER B.M.T.C	April 8, 2013
B. PUTTAGIRIYANNA Vs. STATE OF KARNATAKA	April 9, 2013
B. R. PUNDAREEKAKSHA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES	August 23, 2013
B. Rajendra Kumar Jain Vs. BGSE Financial Ltd. and Agrahar Securities P. Ltd.	July 29, 2013
B. SARVOTHAMA Vs. S.M. HANEEF	July 17, 2013
B. Shiva Vs. Sri Ramesh Reddy and Smt. Sarasamma	April 3, 2013
B. Shivalingaiah Since dead by his LRs. Vs. B.J. Mohan Das and The Oriental Insurance Co. Ltd.	October 28, 2013
B. Shivaraj Vs. State of Karnataka, The Deputy Commissioner, Asst. Commissioner and The Tahsildhar	July 4, 2013
B. Shivaramanna Vs. State of Karnataka and Others	July 11, 2013
B. SITARAM Vs. MANJUNATH CO-OPERATIVE CREDIT SOCIETY LTD.	April 3, 2013
B. Sudhindra and Savithramma Vs. State of Karnataka, Principal Secretary, Department of Primary And Secondary Education and The Land Acquisition Officer And Assistant Commissioner, Udupi District	November 26, 2013
B. SURESH Vs. STATE OF KARNATAKA	February 6, 2013
B. UMA MAHESWARI Vs. A. RAJAGANESH	August 13, 2013
B. UMESH Vs. VINAYAKA SEVA SAMITHI	December 26, 2013
B. Venkatesh Vs. State of Karnataka, The Thasildar and Munivenkatappa	July 18, 2013
B.A. Naveen Kumar, Smt. Bhavani Bai, B.M. Anand and Smt. Hema Anand Vs. Station House Officer and Smt. S. Soumya	August 5, 2013
B.A. Sudharshan Vs. Shrirama Chits (Bus) Pvt. Ltd.	August 30, 2013
B.B. SIDDALINGA MURTHY Vs. RETURNING OFFICER, Y.S. PATIL	March 19, 2013
B.C. Byraiah alias Byrappa Vs. Sri. Nareshkumar and Oriental Insurance Co. Ltd.	July 19, 2013
B.C. Lokanathaswamy Vs. Deputy Commissioner and The Deputy Commissioner of Excise	July 10, 2013
B.C. Ravikumar Vs. Shankara Murthy	October 11, 2013
B.C. Suresha Vs. Sumithra	September 6, 2013
B.G. JAYAPPA Vs. STATE OF KARNATAKA	August 26, 2013
B.G. Lakshmikantaraja Shetty Vs. State of Karnataka rep. by its Secretary Department of Revenue and The Assistant Commissioner	December 4, 2013
B.G. PRAKASH KUMAR Vs. COMMISSIONER	August 1, 2013
B.G. RAJAGOPAL Vs. ASSISTANT COMMISSIONER	March 13, 2013
B.G. Sharada Vs. B.R. Mallikarjuna	July 12, 2013
B.H. Doreswamy Vs. Secretary Department of Primary and Secondary Education Government of Karnataka and Others	March 26, 2013
B.H. Harish Vs. H.B. Lingaraju Shetty Alias Lingaraju, H.R. Umesha and The National Insurance Company Ltd.	September 13, 2013
B.H. Honnesha alias B.H. Gowda Vs. State by Sira Police	October 23, 2013
B.K. BHARATH AND B.K. VIKRAM Vs. THE MANAGING DIRECTOR, K.S.R.T.C.	December 10, 2013
B.K. Narayana Gowda Vs. M/s. Nandi Enterprises	July 9, 2013
B.K. Prabhushankar Vs. Deepak G. Ankolekar	October 29, 2013
B.K. RAMADHYANI & CO. CHARTERED ACCOUNTANTS Vs. EMPLOYEES' STATE INSURANCE CORPORATION	September 17, 2013
B.L. SANTOSH Vs. BANGALORE UNIVERSITY	February 11, 2013
B.M. GANGAIAH Vs. STATE OF KARNATAKA	August 20, 2013
B.M. REDDY (BASANI MATHYAS REDDY) AND B. PREMNATH REDDY Vs. THE SPECIAL DEPUTY COMMISSIONER AND ORS.	December 4, 2013
B.M. Shivananda Swamy, Sri. C.R. Ningappa and Sri. L.S. Prasanna Vs. State of Karnataka and Sri. Mouris Pinto	August 8, 2013
B.M.NAGARAJ Vs. STATE OF KARNATAKA	November 18, 2013
B.N. Nagarathnamma and Kum. Shalini Vs. Branch Manager, ICICI Lombard Motor Insurance and Narayanarao Sahebnamedshmukh	October 28, 2013
B.N. Shashidhara Vs. State of Karnataka	October 23, 2013
B.N. Umesh Vs. Regional Provident Fund Commissioner, (Ministry of Labour Government of India), The Regional Provident Fund Commissioner, (Vigilance), (Ministry of Labour Government of India), The Additional Central Provident Fund Commissioner (S	November 26, 2013
B.P. BADRINATH Vs. SMT. LATHA BADRINATH	December 11, 2013
B.P. HUGAR AND BASAVALINGAMMA Vs. THE MANAGING DIRECTOR, KSRTC, ANAND A. AND UNITED INDIA ASSURANCE CO. LTD. REPT. BY ITS BRANCH MANAGER	December 10, 2013
B.P. KISHORE, BASAVESHWARANAGARA Vs. UNION OF INDIA	June 24, 2013
B.R. Ganesh and Others Vs. State of Karnataka and Others	April 26, 2013
B.R. Shantha Vs. Deputy Commissioner and The Executive Engineer	September 26, 2013
B.R. Shanthakumari Vs. Smt Savithramma and Others	November 11, 2013
B.R. SHIVARAMAIAH Vs. REGISTRAR GENERAL	October 9, 2013
B.R. Shivaramiah Vs. Registrar General High Court of Karnataka Bangalore and The Registrar (Administration and The Enquiry Officer)	October 9, 2013
B.R. SUMA @ RADHA Vs. YAMANOOR SAB KATARKI	June 25, 2013
B.R. Vasantha Kokila Vs. Sujaya	September 26, 2013
B.R.GANESH Vs. STATE OF KARNATAKA	April 26, 2013
B.S. CHITRA Vs. MAR SINGH	January 2, 2013
B.S. Krishnaiah Vs. Narasimhaiah alias Hosanarasimhaiah and Venkateshappa	June 14, 2013
B.S. YEDDYURAPPA Vs. SIRAJIN BASHA	November 29, 2013
B.S.JANARDHANA Vs. STATE OF KARNATAKA	November 21, 2013
B.T. ARYAPRAKASH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 18, 2013
B.T.P. Structural India Private Limited Vs. Additional Commissioner Of Commercial Taxes	January 23, 2013
B.T.RANGAPPA Vs. ATHUR REHAMAN	November 22, 2013
B.V.SREENIVAS Vs. PADMANABHAN	September 19, 2013
B.Y. Mohan Vs. Allahbaksh K., Smt. Gulabjaan and The Oriental Insurance Co. Ltd.	August 7, 2013
Babu Vs. V.V. Somayajulu and The Manager, The New India Assurance Co. Ltd.	November 28, 2013
BABU Vs. STATE OF KARNATAKA	February 22, 2013
Babu alias Syed Samiulla, Faiyaz Unnisa, Basheer Unnisa and Syed Fazil Vs. Mohammed Amir and The Manager, National Insurance Co. Ltd.	June 24, 2013
Babu and Others Vs. State by Devaraj Police Station Mysore Taluk	January 29, 2013
BABU MEHTRE Vs. HINDUSTAN AERONAUTICS LTD	February 4, 2013
BABU MIYAN, ABDUL KHADEER AND ABDUL KHADEER Vs. SRI T.K. ANILKUMAR, THE SECRETARY GOVT. OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, SRI M.S. PARSANA KUMAR DEPUTY COMMISSIONER AND SRI PUTTANAIK, CITY MUNICIPAL COMMISSIONER	December 5, 2013
BABU RAO CHINCHANASUR Vs. STATE	February 13, 2013
BABULAL LATH Vs. OFFICIAL LIQUIDATOR OF TEXAS INDUSTRIES LTD.	November 12, 2013
BACHAPPA Vs. TAHSILDAR DEVANAHALLI	June 10, 2013
BACHIRA UMESH @ MADAPPA Vs. STATE OF KARNATAKA	July 25, 2013
BAGALKOT CEMENT & INDUSTRIES LTD Vs. SPECIAL LAND ACQUISITION OFFICER	September 23, 2013
Baganeheddal 'C' Estate Vs. Karnataka Appellate Tribunal and The Assessment Commissioner	June 18, 2013
BAGMANE CONSTRUCTIONS PVT LTD Vs. D DIGAMBARNATH	November 13, 2013
BAJAJ ALLIANZ GENARAL INSURANCE CO. LTD. Vs. K ASOK RAJA	January 23, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NATARAJ S/O NANJUNDEGOWDA; VENKATESH H R S/O RAMAPRASAD	June 10, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KUMARI G.M. NEELAMMA AND K. BALACHANDRA	January 30, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. H. SIDDEGOWDA,	December 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJU ASHOK MOHITE AND ORS	January 17, 2013
Bajaj Allianz General Insurance Company Ltd. Represented by its Asst. Vice President (Claims) Vs. Javarappa, N. Pradeep and M. Mahadevu	September 18, 2013
Bakash alias Alla Bakash Vs. State Represented by The State Public Prosecutor	July 29, 2013
Balachandra Prabhakar Kodlekare and Others Vs. State of Karnataka and Others	September 17, 2013
BALAGOUDA Vs. STATE OF KARNATAKA	September 16, 2013
BALAGOUDA SIDGOUDA PATIL Vs. LOKAYUKTA	October 8, 2013
Balaji Vs. Secretary Revenue Department Ambedkar Veedi Vidhana Soudha, The Special Deputy Commissioner and The Tahsildar Bangalore North (Addl) Taluk	June 25, 2013
BALAJI STONE CRUSHING INDUSTRIES LINGANAKOPPA VILLAGE DHUMMAWAD AND ORS Vs. STATE OF KARNATAKA AND ORS	January 22, 2013
BALAKRISHNA Vs. MARIYAMMA AND ORS	June 4, 2013
Balakrishna Shetty Vs. Sri. Sunil Shetty and United India Insurance Co., Ltd.	July 26, 2013
Balakrishna. B. Nayak, Smt. Sundari. B. Nayak, Sri. Narasimha Nayak and Smt. Archana A. Pai Vs. Bhagyashree B. Nayak	September 11, 2013
BALAPPA Vs. ASSISTANT COMMISSIONER	February 28, 2013
BALARAM WADDAR Vs. STATE OF KARNATAKA AND ANOTHER	January 4, 2013
BALARAMA VAIDYA Vs. NEW INDIA ASSURANCE CO., LTD	February 1, 2013
Balawanth Vaid Vs. Sri B. Channakeshawa and The Divisional Manager, United India Insurance Co. Ltd.	November 28, 2013
Ballela Mohan Reddy Vs. Ombudsmen, Reserve Bank of India, The Legal Manager and Branch Manager, HDFC Bank	December 4, 2013
BALWANT VENKATESH KULKARNI Vs. JANARDHAN NARASIMHA NAYAK AND OTHERS	July 20, 2013
Bamdev Nayak Class I Contractor Rep. by Bamdev Nayak, M/s. Neeladri Enterprises rep. by its Managing Partner Mr. Bamdev Nayak and M/s. Binco Constructions Pvt. Ltd. rep. by its Managing Director Mr. Bamdev Nayak Vs. State of Karnataka rep. by it	December 4, 2013
BANDEPPA NARAYANI Vs. DEPUTY COMMISSIONER	January 22, 2013
Bandesh and Gajanand Vs. State Through Aland Police Station	January 29, 2013
BANGALORE CITY COLLEGE Vs. BANGALORE UNIVERSITY	October 31, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. AFROZE AHMED	August 27, 2013
Bangalore Development Authority Vs. K.P. Swamynathan and State of Karnataka	June 26, 2013
BANGALORE DEVELOPMENT AUTHORITY Vs. A GOWRAMMA AND ORS	July 15, 2013
BANGALORE ELECTRICITY AND SUPPLY COMPANY LIMITED Vs. BTS ROLLER FLOUR MILLS(P) LIMITED	January 7, 2013
Bangalore Electricity Supply Company Limited, Shreeram Gowda and Shivasharana Vs. State Information Commissioner and Sri S. Naresh Kumar	April 16, 2013
BANGALORE FRUITS COMMISSION AGENTS ASSOCIATION AND ORS Vs. SPECIAL AGRICULTURAL MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AND ORS	September 27, 2013
Bangalore Housing Development and Investments represented by its Partner Vs. Bruhat Bangalore Mahanagara Palike Corporation represented by its Commissioner and Others	October 1, 2013
BANGALORE ICE FACTORY Vs. B S VENKATRAM	April 24, 2013
Bangalore Mahanagara Palike Vs. Sri. R. Siddananjappa, Sri. Nandagopala Reddy K.R. Major, Sri. K.M. Janardhana Reddy Major, Sri. K.M. Prasanna Kumar Major	June 3, 2013
BANGALORE METROPOLITAN TRANSPORT CORPN. Vs. G. GIRIRAJU	February 18, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. B.H.RAJ	January 22, 2013
Bangalore Metropolitan Transport Corporation Vs. H. Muniyappa	October 28, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. R.CHANDRAN	November 18, 2013
BANGALORE METROPOLITAN TRANSPORT CORPORATIOPN Vs. SHIVABASAVEGOWDA	July 1, 2013
BANGALORE SOUTH FRIENDS ASSOCIATION Vs. STATE OF KARNATAKA	August 23, 2013
Bangalore University Vs. Latha R., Veena R. and Sri Krishna Institute of Law Mahalakshminagara West, Batawadi	September 6, 2013
BANGALORE UNIVERSITY, JNANABHARATHI, AND ORS Vs. S G RAJENDRA, AND ORS	November 7, 2013
BANGALORE URBAN AND RURAL CO-OPERATIVE MILK PRODUCERS SOCIETIES Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	October 11, 2013
BANGARAPPA GOWDA AND ORS Vs. DYAVAPPA, S/O KARIYAPPA AND ORS	January 4, 2013
BANI KAUR BEDI Vs. HDFC BANK LTD	September 5, 2013
Bannatti Saibanna, Maruthi Jambaga and Devamitra Vs. Union of India and Others	April 17, 2013
BANU BEERAPPA HARIKANTRA Vs. STATE OF KARNATAKA	August 23, 2013
BAPUJI EDUCATION SOCIETY AND ORS Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS	August 5, 2013
BARANCH MANAGER M/S RELIANCE GEN. INSURANCE CO LTD Vs. SIDDAIAH	September 30, 2013
Barikara Ramappa Dead by L.Rs K. Chandramma, K. Suresh, K. Sudhir and K. Sunil Vs. Barikara Eakanthappa and Others	November 25, 2013
BASAGOUDA LAGAMANNA KURNI Vs. STATE OF KARNATAKA	September 3, 2013
Basanagouda Vs. Virupaxgouda and Others	March 20, 2013
BASANAPPA SHIVAPPA KADAKOL Vs. STATE OF KARNATAKA	September 10, 2013
BASANNA Vs. STATE THROUGH KEMBHAVI POLICE STATION	April 2, 2013
BASAPPA Vs. RAJSHREE	January 8, 2013
BASAPPA Vs. THE ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES & HEAD QUARTER ASST. OFFICE OF THE CANE DEVELOPMENT COMMISSIONER & DIRECTOR OF SUGAR AND THE NANDI SAHAKARI, SAKKARE KARKHANE NIYAMITHA	December 10, 2013
Basappa Vs. State of Karnataka, Rep. by Public Prosecutor	October 10, 2013
BASAPPA AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER AND ANOTHER	July 25, 2013
BASAPPA B TALAWAR Vs. STATE OF KARNATAKA	February 13, 2013
Basappa G.K. Vs. Official Liquidator	July 19, 2013
Basappa Gowda and Others Vs. Balasubramanya M.G. and Branch Manager M/s. Reliance General Insurance	September 27, 2013
BASAPPA ISHWARAPPA BILEBHAVI Vs. MAHANTESH	March 15, 2013
BASAPPA NINGAPPA KUDAGOL Vs. SHIVAPPA JATEPPA KUDAGOL	September 11, 2013
Basappa S/o Late Basappa Vs. Basappa S/o Late Basappa alias Srikantaiahna Basappa	July 25, 2013
BASAPPA S/O SANGANABASAPPA BHAVIKATTI Vs. T. RAMESH S/O TANGAVELU	March 11, 2013
Basaprabhu and Shri Raju Vs. State of Karnataka, Deputy Superintendent of Police rep. by High Court of Karnataka and Shri Ramachandra	September 30, 2013
BASAVALINGAIAH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	December 26, 2013
BASAVANAGOUDA PATIL Vs. STATE OF KARNATAKA	June 3, 2013
BASAVANNEPPA Vs. ULAVAPPA	September 11, 2013
BASAVANTAPPA MALLAPPA SALI Vs. STATE BY LOKAYUKTA POLICE	September 18, 2013
BASAVANTAPPA SANGAPPA ROTTI Vs. VEERANNA @ VEERAPPA	March 12, 2013
Basavaraj Vs. Bhimappa and The New India Assurance Company Ltd., by its Manager	November 29, 2013
Basavaraj Vs. Mahalaxmi	January 30, 2013
Basavaraj Vs. Girijawwa	April 17, 2013
BASAVARAJ Vs. STATE OF KARNATAKA	September 16, 2013
Basavaraj Hemakesari Vs. Veerabhadrayya Swamy and Others	November 11, 2013
BASAVARAJ NAIKA @ KARIA Vs. STATE	March 5, 2013
BASAVARAJ S/O MARUTI TUKKATTI Vs. BASAVVA (WIDOW)	October 25, 2013
BASAVARAJ WALAD Vs. STATE OF KARNATAKA	December 27, 2013
BASAVARAJA Vs. HANUMANTHA @ HANUMANTHAPPA KALI	October 22, 2013
BASAVARAJAPPA Vs. SHIVALINGAMMA	December 10, 2013
Basavaraju Vs. A. Rajagopal	May 16, 2013
Basavaraju Vs. Mahadevamma	January 30, 2013
BASAVARAJU Vs. UNITED INDIA INSURANCE CO LTD	April 18, 2013
BASAVARAJU @ R V BASAVARAJU Vs. A RANJITHKUMAR	March 22, 2013
BASAVARAJU S/O GURAPPA Vs. STATE	February 4, 2013
BASAVAREDDY Vs. STATE OF KARNATAKA	March 20, 2013
Basavegowda Vs. State of Karnataka, Rep. by its Secretary and Special Land Acquisition Officer, Hassan	October 9, 2013
BASAVESHWARANAGARA INSTITUTE FOR SPORTS AND CULTURAL ACTIVITIES AND ORS Vs. SUNJOY MOHAN PURI	April 26, 2013
BASAVVA Vs. SMT. TANGEVVA	August 14, 2013
BASAVVA W/O LATE SHAMANNA Vs. E PRASHANTH AND ORS	January 15, 2013
BASAWARAJ Vs. THE DIVISIONAL CONTROLLER, NEKRTC	January 3, 2013
BASAWARAJ W/O SANGAPPA KUMBAR Vs. LAXMI W/O BASAVARAJ KUMBAR	January 16, 2013
BASAYYA R. NANDEGOL Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX	August 28, 2013
BASAYYA R. NANDEGOL Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX	October 31, 2013
BASAYYA SHIVAPUTRAYYA HIREMATH MAJOR Vs. BASAYYA RACHAYYA HIREMATH AND ANOTHER	July 25, 2013
Basheer Abdul Basheer Vs. Sriram General Insurance Co. Ltd. and Shivanna	September 6, 2013
Basirkhan, Sarvarkhan Since deceased by his L.Rs. (Jajirkhan and Others) and Rahimkhan Vs. Channabasappa and Hanifsab	October 22, 2013
BASWAVANNEVVA AND OTHERS Vs. R.N. SURESH AND ANOTHER	April 9, 2013
BATLIBOI ENGINEERS BANGALORE LIMITED Vs. MARSON TEXTILES	September 18, 2013
Batra's Positive Health Clinic Private Limited Vs. State of Karnataka	March 20, 2013
BAYAMMA W/O MOHAN RAO AND ORS Vs. DEPUTY COMMISSIONER GULBARGA	January 23, 2013
BCITS PRIVATE LIMITED Vs. STATE OF KARNATAKA	May 9, 2013
Beeregowda Vs. Pushpavathi M.	November 28, 2013
Beeregowda and Sri. Mayiga alias Budiya Vs. Sri. Mayanna and Others	June 10, 2013
BEERESHA @ KULLABEERA, S/O BEEREGOWDA Vs. STATE OF KARNATAKA	July 2, 2013
BEL TECHNICAL CADRE Vs. MANAGEMENT OF BEL	April 4, 2013
BELGAUM URBAN DEVELOPMENT Vs. AMITA NITIN SHIRGURKAR	September 19, 2013
BELLARY MINERALS Vs. ASIF	September 23, 2013
BELLARY MINERALS Vs. ASIF, PROP. SYEED TRADERS	October 23, 2013
BELLWETHER SECURITIES PRIVATE LIMITED Vs. JOY GEORGE	August 23, 2013
Bench Mark Builders Ltd., Rep. by its Director Vs. M/s. The Karnataka Exhibition Authority, Rep. by The Chief Executive	November 28, 2013
BENEFIT FILM CITY (INDIA) LTD. Vs. GOPAL S.PANDIT	December 12, 2013
BERNADETTE FERNANDES Vs. UNION OF INDIA	February 21, 2013
BERNARD VIKRAM THUMBOO CHETTY Vs. JOHN RAVI THUMBOO CHETTY AND ORS	May 27, 2013
Bette Gowda Vs. State of Karnataka by its Gangavathi P.S. represented by S.P.P. and Mantagonda Satish	December 3, 2013
BETTEGOWDA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF CO-OPERATION	April 3, 2013
Bhadraiah by his L.Rs., Smt. Parvathamma, Sri Shivarudraiah and Sri Prakash Vs. Special Land Acquisition Officer and The Chief Engineer Hemavathi Canal Zone	August 7, 2013
BHAGAVAN KANTHARAJ Vs. STATE OF KARNATAKA	December 26, 2013
Bhagavathi Sannidhi Estates Private Limited Vs. State of Karnataka	May 30, 2013
Bhagirathi, Sri. Veeresh Belakeri alias Veeranna C. Belakeri, Sri. C.B. Srinivasa and Sri. Maradappa Basappa Belakeri Vs. Sri. R. Ningappa and The Manager/Authorised Officer, Shriram General Insurance Co. Ltd.	November 11, 2013
BHAGYALAKSHMI Vs. N.S. SURESH	April 10, 2013
BHAGYALAXMI Vs. THIRUVAR GOPALA KRISHNAN	February 15, 2013
BHANDARI SPINNING MILLS LTD. Vs. INCOME TAX OFFICER	November 19, 2013
Bharat Electrical Contractors and Manufacturers Private Limited Vs. State of Karnataka	August 8, 2013
Bharat Sanchar Nigam Limited and Another Vs. State of Karnataka and Others	March 14, 2013
BHARAT SANCHAR NIGAM LIMITED, THE CHIEF GENERAL MANAGER TELECOM, KARNATAKA TELECOM CIRCLE AND THE ASSISTANT GENERAL MANAGER (HR & A) Vs. B. RATNAKARA HEGDE	December 18, 2013
Bharath alias Bhatta Vs. State of Karnataka	September 25, 2013
BHARATH SAMRAKSHANA SAMITHI Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND OTHERS	September 16, 2013
Bharath Sanchar Nigam Ltd. Rep by its Chairman and Managing Director, The Chief General Manager Telecom BSNL and The Assistant General Manager (RandE) Vs. Sri Pundalik and Smt. Drakshayani	November 25, 2013
BHARATHA MATHA SCHOOL Vs. STATE OF KARNATAKA	June 4, 2013
BHARATHBAI Vs. INDIRABAI AND OTHERS	March 19, 2013
BHARATHBAI Vs. BABU AND ANOTHER	March 19, 2013
BHARATHI Vs. STATE OF KARNATAKA	February 6, 2013
BHARATHI Vs. DURGA PRASAD HEGDE @ BABANNA; NEW INDIA ASSURANCE CO LTD	January 30, 2013
BHARATHI N RAI Vs. B DEVADAS	October 25, 2013
BHARATHI S REDDY AND ORS Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD AND ORS	February 6, 2013
BHARATHI SHETTY Vs. B HANUMANTHAPPA	March 27, 2013
Bharathraj Vs. State of Karnataka	January 15, 2013
BHARATI Vs. STATE OF KARNATAKA	February 20, 2013
Bharatraj Vs. Ashok and Others	December 2, 2013
BHARATRAJ S/O BAPURAO INGALE Vs. ASHOK S/O KASINATH GUPTA	November 26, 2013
Bhaskar Vs. Marigowda and Others	January 30, 2013
BHAVYA @ KAVYA Vs. BABU SHIVARAM MAHISHALE	February 26, 2013
Bhavya and Smt. Ashwini alias S.G. Tejaswini Vs. Hanumappa Reddy and Others	July 18, 2013
BHEEMA SHANKAR @ BHEEM RAO Vs. STATE	February 1, 2013
Bheemappa Vs. State by Harapanahalli Police Station	September 27, 2013
BHEEMAPPA, CHANDRAPPA AND MAPANNA Vs. THE STATE OF KARNATAKA, THROUGH YADRAMI POLICE STATION	December 10, 2013
BHEEMASHANKER Vs. TUSHAR GIRIMATH	January 4, 2013
Bheemrao Ramji Education Society Vs. Sri S.D. Dayananda Major	September 25, 2013
Bhimanagouda Vs. State of Karnataka (Through Kalakeri Police Station)	January 30, 2013
BHIMAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	July 10, 2013
BHIMAPPA Vs. GOVIND	March 21, 2013
BHIMAPPA BASAPPA BHAJI Vs. STATE OF KARNATAKA	September 19, 2013
BHORUKA ENGINEERING INDS. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 9, 2013
Bhoruka Power Corporation Limited A Company Incorporated Under the Provisions of the Companies Act, 1956 and having its Registered Office at No. 48, Lavelle Road Bangalore-560001 (Rep. by its Company Secretary and Vice President-Finance) Vs. Kar	January 11, 2013
BHUJANGA SHAKUNTHALA Vs. STATE OF KARNATAKA	September 24, 2013
Bhupal alias Balu Vs. State by Sampangi Ramanagar Police	August 30, 2013
BHUVANA SHANKAR Vs. KANCHAN MULLERPATTAN	February 21, 2013
Bhuvaneshwari Vs. Jeevandas Adyanthaya and The Manager	July 26, 2013
Bibijan Vs. Secretary to Govt. of India, The Regional Passport Officer, Ministry of External Affairs, Government of India and The Passport Officer	September 12, 2013
BIDISHA GOIN Vs. GOVERNMENT OF KARNATAKA	September 10, 2013
Bilikere Appaiah and Others Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsildar	July 2, 2013
BINA VIJAY KUMAR Vs. P SREEDHARAN NAMBOOTHIRI	October 25, 2013
BINNY MILLS WORKERS Vs. Y.SHANTHAMMA	February 1, 2013
BIPIN Vs. SANTOSH KUMAR	June 11, 2013
BIPIN KUMAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY	August 14, 2013
BIRESHWARA SHILPA EDUCATION SOCIETY AND ORS Vs. STATE OF KARNATAKA AND ORS	April 16, 2013
BLOOMBERG FINANCE L P AND ORS Vs. STATE OF KARNATAKA AND ORS	March 15, 2013
Blu Peacock Ventures Vs. Commissioner of Excise and Deputy Commissioner	July 3, 2013
Blue Horizon Hotels Pvt. Ltd. Represented by Its Director, Mr. A.C. Srinivas Raju, Mr. A.C. Srinivas Raju and Mr. Ampalli Muniswamy Raju Vs. M/s. Sobha Developers Ltd. Represented by Its Managing Director	October 23, 2013
BLUE LINE VIDEO GAMES ASSOCIATES BANGALORE Vs. STATE OF KARNATAKA	January 23, 2013
BMTC, CENTRAL OFFICE Vs. P.JAI SINGH	September 5, 2013
BNP Paribas A Company incorporated under The laws of the Republic of France Represented herein by its Constituted Attorneys Mr. Sabesan Ananthanarayanan and Mrs. Hyacinth Munshi Vs. United Breweries (Holdings) Limited A Public Limited Company In	December 20, 2013
BNP PARIBAS REPRESENTED HEREIN BY ITS CONSTITUTED ATTORNEYS Vs. UNITED BREWERIES (HOLDINGS) LIMITED COMPANY	December 20, 2013
Bommaiah Vs. Muddaiah	November 29, 2013
BOMMEGOWDA Vs. DIVISIONAL CONTROLLER	September 5, 2013
Bore Gowda Vs. State of Karnataka by The Station House Officer Central Traffic Police Station	September 27, 2013
Bore Gowda and Narasimha Murthy Vs. State of Karnataka and Smt. Mahadevamma	July 1, 2013
BOREGOWDA @ BORA Vs. STATE OF KARNATAKA	January 18, 2013
Branch Manager Vs. Sri O. Shashikumara and Sri T. Mahanthesh	November 26, 2013
Branch Manager Oriental Insurance Co. Ltd., Rep. by its Regional Manager Vs. Chikkamma and Others	November 25, 2013
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD., Vs. VASUDEV	March 12, 2013
BRANCH MANAGER THE ORIENTAL Vs. P RAMESHA S/O PAPAIAH	March 21, 2013
BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LTD., Vs. LAKSHMANA	March 12, 2013
BRANCH MANAGER UNITED INDIA INSURANCE Vs. JAYASHREE MAYUR	December 6, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. MEHABOOB BEE W/O LATE GULAM RASOOLSAB	November 22, 2013
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. BY ITS MANAGER Vs. M.S. LOKESH @ LOKNATH AND ACHAPPA	December 3, 2013
Branch Manager, The National Insurance Co. Ltd., The National Insurance Co. Ltd. Vs. Sri Ramesh, Sri S. Girish and Sri C.J. Nagaraju	September 6, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE CO., LTD. Vs. NARASAMMA	April 16, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHINNAMMA W/O LATE BASAVARAJ	November 7, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DUNDAVVA	February 11, 2013
Branch Manager, United India Insurance Co. Ltd. Now rep. by its Divisional Manager Vs. Manjunatha, Krishna N. and Smt. Savitri	November 27, 2013
Branch Manager, United India Insurance Company Limited Vs. Ajay Kumar Sinha, Smt. Reeta Prasad and The Managing Director, KSRTC	November 29, 2013
Bridget Veronica D'Sa and Jaklin D'Sa Vs. State of Karnataka, By Deputy Commissioner	August 5, 2013
BRIGHTSWORD TECHNOLOGIES PRIVATE LIMITED Vs. THE KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.	March 6, 2013
BRINDAVAN SPORTS Vs. STATE OF KARNATAKA	March 12, 2013
Bruhat Bangalore Mahanagara Palike Vs. M/s. Serve and Volley Outdoor Advertising Private Limited	May 29, 2013
Bruhat Bangalore Mahanagara Palike Vs. Tax Recovery Officer, Income Tax Department	June 12, 2013
BRUHATH BENGALURU MAHANAGARA PALIKE Vs. MAHTANI VENTURES	February 27, 2013
Bullamma and Others Vs. State of Karnataka and Others	September 13, 2013
Byrahanumaiah, Smt. Jayamma, Smt. Suma alias Sumithra and Smt. Mala Vs. Sri. Govinde Gowda	March 28, 2013
Byrappa Vs. State of Karnataka Represented by its Principal Secretary, Revenue Department and The Special Land Acquisition Officer, Bangalore Development Authority	November 28, 2013
BYREGOWDA H; NAVEENA H K AND ORS Vs. KARNATAKA EXAMINATIONS AUTHORITY; STATE OF KARNATAKA AND ORS	August 14, 2013
C A ANZAR Vs. STATE OF KARNATAKA	July 29, 2013
C A SUBBAIAH Vs. STATE OF KARNATAKA	October 8, 2013
C LAXMAN GOWDA Vs. DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI	September 27, 2013
C NAGARAJA S/O M KERIYAPPA Vs. KUVEMPU UNIVERSITY	April 19, 2013
C NALINI D/O LATE D SHELVARAJ Vs. STATE OF KARNATAKA	April 4, 2013
C R MANJULA Vs. GHOUSE KHAN; SHAMEER KHAN; REGIONAL MANAGER	August 2, 2013
C S INDRAMMA Vs. DEPUTY COMMISSIONER MANDYA	January 2, 2013
C SHANKAR Vs. RANGAMMA W/O GANGAPPA	February 6, 2013
C V SATHYANANDA Vs. C V RANGAIAH	February 1, 2013
C. ANAND AND OTHERS Vs. THIMMA REDDY AND ANOTHER	June 18, 2013
C. Gopal Vs. Union of India rep. by its General Manager South Western Railways and Others	November 28, 2013
C. JAVERILAL MANDOT Vs. BALAWANT	September 11, 2013
C. Mallikarjunaswamy Vs. State of Karnataka and Others	July 4, 2013
C. Muniyappa Vs. State of Karnataka and Others	August 6, 2013
C. NAGARAJ Vs. SRIKANTAMURTHY	September 5, 2013
C. NAGARAJASWAMY, JUNIOR TELECOM OFFICER Vs. STATE BY CBI/SPE, BANGALORE	June 4, 2013
C. Naveen Kumar Vs. Chairman, Bangalore Water Supply and Sewerage Board and Others	September 30, 2013
C. Sathisha Vs. Ganesh Gears Pvt. Ltd.	September 17, 2013
C. Shivanna Vs. Sri. Shivanna	November 26, 2013
C. Siddalingappa Vs. Tahsildar and Others	October 22, 2013
C. Somashekar, C. Ravishekar and C. Praveenshekar Vs. G.L. Nagarathnamma and Others	September 13, 2013
C. Thimmegowda and K.C. Nagaraju Vs. State of Karnataka, represented by its Secretary, Department of Commerce and Industry, The Karnataka Industrial Areas Development Board, represented by its Managing Director and The Special Land Acquisition O	January 15, 2013
C.B. Lalitha Vs. State of Karnataka and Commissioner of Secondary Education	July 22, 2013
C.B. Nagaraj Vs. State by Lokayuktha Police	July 9, 2013
C.C. Basavaraj Vs. Gowramma	August 1, 2013
C.E. Kuberaiah Vs. Sri. Thimmegowda	November 29, 2013
C.E.KUBERAIAH Vs. THIMMEGOWDA	November 29, 2013
C.G. Krishnamurthy Vs. State of Karnataka and Others	April 3, 2013
C.G. USHA Vs. K. RAGHURAM	October 31, 2013
C.G.GANGADHAR Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	May 31, 2013
C.H. Jayanna Vs. Sri. Nelson Paul Rebellow and ICICI Lombard General Insurance Company Limited rept. by its Divisional Manager	December 5, 2013
C.J. Shantha Kumar Vs. T.M. Parameshwaraiah	July 2, 2013
C.J. SUJATHA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL, MANDYA	August 23, 2013
C.K.SREENATHAN Vs. RESERVE BANK OF INDIA	August 8, 2013
C.M. NAGARAJU Vs. STATE OF KARNATAKA	September 10, 2013
C.M. NAGENDRA Vs. STATE BY BYAPPANAHALLI POLICE STATION	December 17, 2013
C.M. SURESH AND SRI D.R. SATISH Vs. MANAGING DIRECTOR, BESCOM	August 20, 2013
C.M.BALAKRISHNAN Vs. G.NARAYAN	March 13, 2013
C.N. Krishnakumar Vs. State of Karnataka by Midigeshi Police Madhugiri Taluk	October 8, 2013
C.N. Viswanatha Vs. Sri. Sridhara, Sri. C.N. Subramanya and Smt. Sunanda	June 24, 2013
C.P. YOGESHWARA Vs. SERIOUS FRAUD INVESTIGATION OFFICE	March 1, 2013
C.R. Bhanumathi, Shri. D.L. Srinivas and Smt. Lakkamma Vs. Shri. K.T. Shrishyala Shri. Jaya Padma Moter Service and The Divisional Manager The United India Insurance Co. Ltd.	October 29, 2013
C.R. Sumana Vs. State of Karnataka, Rep. by its Secretary to Government, Education Department and Others	October 28, 2013
C.S. BASAVARAJ Vs. BORAMMA AND MANAGER, UNITED INDIA INSURANCE CO. LTD. REP. BY UNITED INDIA INSURANCE CO. LTD.	December 4, 2013
C.S. Gangadharaiah Vs. Deputy Commissioner, The Asst. Commissioner and The Tahsildar	August 20, 2013
C.S. RAGHAVENDRA RAO Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY,	December 16, 2013
C.S. Shashidhara Vs. Sri. Chinnappa and Others	July 26, 2013
C.S.R. Murthy alias C.S. Ramamurthy and Jayanth Kumar Vs. Chief Secretary, Government of Karnataka and Others	October 28, 2013
C.T. Jayalakshmi and Others Vs. Rojan Elston Madtha and The Branch Manager, The United India Insurance Co. Ltd.	August 7, 2013
CADDURY INDIA LTD.,MUMBAI Vs. CONTROLLER OF LEGAL METROLOGY,BANGALORE	January 16, 2013
CANARA BANK Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 12, 2013
Canara Workshops Limited Vs. Shri Mantesh	September 27, 2013
CANARA WORKSHOPS LTD MANGLORE Vs. MANTESH	September 27, 2013
Capt. B.V. Subbanna and B.S. Vishwanath Vs. State of Karnataka rep. by its Principal Secretary, Department of Revenue, The Assistant Commissioner and The Tahsildar	September 27, 2013
CARL BACHEM LUBRICANTS (INDIA) PVT. LTD Vs. STATE OF KARNATAKA	April 17, 2013
CAUVERY KALPATHARU GRAMEENA BANK Vs. M HANUMANNA	September 3, 2013
CAUVERY NEERAVARI NIGAM LIMITED Vs. GIRIYAPPA	August 23, 2013
CBCI Society for Medical Education Vs. Union of India	January 10, 2013
Ceeta Industries Limited Rep by its General Manager Vs. G. Lingaraju Major	January 15, 2013
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OP LTD Vs. SECRETARY TO THE GOVERNMENT LABOUR DEPARTMENT AND ORS	April 2, 2013
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OPERATIVE LTD Vs. STATE OF KARNATAKA	April 24, 2013
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. GOVERNMENT OF INDIA AND ORS	January 18, 2013
Central Council of Indian Medicine, By its Secretary Vs. Government of India, Ministry of Health and Family Welfare, R/by its Secretary, Sri Sri Ravishankar Vidya Mandir Trust, Rep. by its in-Charge Director, Sri Sri College of Ayurvedic Science	November 29, 2013
CENTRAL EDUCATION SOCIETY Vs. SECRETARY DEPARTMENT OF CO-OPERATION	September 5, 2013
CENTRAL POWER RESEARCH INSTITUTE Vs. GENERAL SECRETARY	March 25, 2013
Centum Electronics Limited (Earlier Solectron Centum Electronics Limited) Vs. State of Karnataka	August 13, 2013
CENTURY CENTRAL Vs. STATE OF KARNATAKA; KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD; STATE SINGLE WINDOW CLEARANCE COMMITTEE AND ORS; BRUHUT BANGALORE MAHANAGARA PA LIKE	July 2, 2013
CEO AND MEMBER SECRETARY, CENTRAL SILK BOARD Vs. MONCY ISSAC S/O C C ISSAC; H L VENKATESH MAJOR AND ORS	July 17, 2013
CERAGEM INDIA (P) LTD Vs. STATE OF KARNATAKA	October 9, 2013
CHAIRMAN TUNGABHADRA GRAMIN BANK Vs. GENERAL SECRETARY, TUNGABHADRA GRAMIN BANK EMPLOYEES UNION	January 9, 2013
Chaitra Vs. Sri Rajashekar	December 3, 2013
CHALAPATHI @ REDDY Vs. STATE BY VIDHYARANYA PURA POLICE STATION	October 31, 2013
CHAMPALAL CHETAN PRAKASH @ CHETAN PRAKASH AND SHANTILAL, REPRESENTED BY THEIR DULY CONSTITUTED AGENT AND POWER OF ATTORNEY HOLDER Vs. T. KRISHNAPPA, SINCE DECEASED BY HIS LEGAL REPRESENTATIVES (SMT. GAYATRI AND ORS.), SMT. NEELAMMA AND BRAHMANANDA	December 9, 2013
Chamundeshwari Electricity Supply Corporation Limited and The Assistant Executive Engineer (Elec). Supply Corporation Ltd. Vs. Sudha, Harshitha and Veeresha	June 3, 2013
Chanchala, Nithish Kumar and Naveen Kumar Vs. Branch Manager, The United India Insurance and Shijii T.G.	September 18, 2013
Chandamma Vs. State of Karnataka By its Secretary, Revenue Department, Vidhana Soudha, Bangalore and Others	January 17, 2013
CHANDHIBAI W/O PREMASING JADHAV Vs. STATE OF KARNATAKA	February 7, 2013
CHANDRA Vs. STATE OF KARNATAKA	January 15, 2013
CHANDRA @ BADDICHANDRA AND OTHERS Vs. STATE BY TAVAREKERE POLICE REPRESENTED BY ITS PUBLIC PROSECUTOR	June 13, 2013
CHANDRA NAIKA AND ORS Vs. STATE OF KARNATAKA AND ORS	October 7, 2013
Chandra Singh Vs. State of Karnataka, The Director General and The Principal	June 24, 2013
Chandra, Mohan and Mandya alias Srinivas Vs. State of Karnataka	October 22, 2013
CHANDRAHAS BASAVANNEPPA BETAGERI Vs. S.N. GANACHARI	February 26, 2013
CHANDRAHASA RAI AND ORS Vs. ASSISTANT COMMISSIONER AND ORS	April 2, 2013
CHANDRAIAH, SMT. SUDHA, VEERESHI AND RUDRESH Vs. THE STATE OF KARNATAKA REPTD. BY ITS S.P.P.	December 26, 2013
Chandrakala B. and Others Vs. High Court of Karnataka and Another	September 4, 2013
CHANDRAKALA W/O LATE MAHESH PATIL Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED	November 22, 2013
Chandrakant Vs. Assistant Commissioner of Central Excise, Commissioner of Customs and Central Excise, Mangalore, Commissioner of Customs and Central Excise, Patto and Superintendent of Customs (TRC)	October 23, 2013
Chandrakant B. Muragode and B.I. Bendawade Vs. State of Karnataka, Deputy Superintendent of Police, Lokayukta rep. by High Court of Karnataka and Shri Arun	September 30, 2013
CHANDRAKANT, S/O DATTU BANDAGAR Vs. STATE OF KARNATAKA	January 22, 2013
CHANDRAKANTH S/O SHAMARAO PATIL Vs. STATE	January 29, 2013
CHANDRALEKHA GANESH TOGARSI Vs. RAJU	February 21, 2013
CHANDRAMMA Vs. STATE OF KARNATAKA	December 19, 2013
CHANDRANNA Vs. M/S. NEW INDIA ASS. CO., LTD	February 1, 2013
CHANDRAPPA Vs. STATE OF KARNATAKA	February 13, 2013
CHANDRAPPA @ CHANDRASHEKAR Vs. STATE OF KARNATAKA	July 19, 2013
CHANDRAPPA HANUMAPPA GANGANNAVAR Vs. DIVISIONAL CONTROLLER N W K R T C	February 19, 2013
CHANDRAPPA S/O DURGAPPA PATIL Vs. STATE OF KARNATAKA	March 15, 2013
Chandrappa, Siddamma and Jayalakshmi Vs. H. Narashimha Murthy Rao and Others	June 17, 2013
Chandrappa, Smt. Lakshmidevamma, Smt. Vinodamma and Sri K.V. Reddy alias Nagaraj Vs. Managing Director A.P.S.R.T.C.	June 25, 2013
Chandrappa, Sri. Parasappa and Sri. Kaddajja Nagappa Vs. State of Karnataka by Davanagere Police	October 22, 2013
CHANDRAPRAKASH Vs. CHOWDESHWARI THOGAJAVEERA KSHATRIYA SANGHA	December 20, 2013
Chandrashekar Vs. Divisional Controller	August 6, 2013
Chandrashekar Vs. Sub-Inspector of Police and Smt. V.N. Malathi	October 31, 2013
Chandrashekar A. and Others Vs. Sri. Narayanappa, P. Ravindra, Smt. Papri Rai and Sri. Sumith Kumar Rai	July 23, 2013
Chandrashekar and Others Vs. Deputy Commissioner	November 29, 2013
CHANDRASHEKARA Vs. STATE	August 26, 2013
CHANDRASHEKARA AND ORS Vs. DIRECTOR GENERAL ADMINISTRATIVE TRAINING INSTITUTE AND ORS	October 8, 2013
CHANDRASHEKARAIAH @ CHANDRU Vs. STATE OF KARNATAKA	June 17, 2013
Chandrashekhar Vs. Prathiba	September 6, 2013
CHANDRASHEKHAR Vs. DIVISIONAL CONTROLLER	January 3, 2013
CHANDRASHEKHARAPPA Vs. ANNAPURANABAI	August 28, 2013
CHANDRAYYA Vs. REGISTRAR, KARANTAKA UNIVERSITY	February 28, 2013
Chandresh alias Prakash and Master Dakshit M.C. Vs. Sri. M. Vishwanath and Royal Sundaram Allience Insurance Co. Ltd., Rep. by its Manager	November 11, 2013
CHANDRIKA BAI W/O LAKSHMAN NAIK Vs. MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION AND ORS	December 10, 2013
CHANDRU Vs. ADDITIONAL COMMISSIONER	January 4, 2013
CHANDUSAB NABISAB ANNIGERI Vs. STATE OF KARNATAKA	September 24, 2013
CHANINGAIAH S/O NINGAIAH AND ORS Vs. K A HARISH	October 21, 2013
Channa Dasava Murthy Vs. Sri. Narasimhalu V. and The Oriental Insurance Co. Ltd.	July 10, 2013
CHANNABASAVAIAH R Vs. ORIENTAL INSURANCE CO LTD	February 15, 2013
CHANNAIBHAIRAYYA Vs. COMMISSIONER BANGLORE DEVELOPMENT AUTHORITY BANGALORE	June 5, 2013
CHANNAIBHAIRAYYA Vs. COMMISSIONER BANGALORE DEVELOPMENT	January 29, 2013
Channamari Vs. Bengalooru Development Authority represented by its Commissioner and The Aircraft Employees Co-operative Society Ltd. represented by its Secretary	October 22, 2013
Channamma Vs. Sri. Bellappa	March 20, 2013
CHANNAPPA MAHADEVAPPA DODAMANI AND ORS Vs. STATE OF KARNATAKA AND ORS	September 30, 2013
CHANNAVEERA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	February 5, 2013
CHANNEGOWDA AND ORS Vs. C GIRISH AND ORS	February 7, 2013
Channu Vs. State of Karnataka Through Brahmpur P.S.	January 22, 2013
CHARANJEET SINGH REKHI Vs. SHUSHANTA KUMAR RAY	February 6, 2013
CHAYAPATHI Vs. PRAKASH	November 27, 2013
CHELUVARAJ C C Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	December 17, 2013
Cheluvegowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
Chennachari Vs. Sri. K. Sathyanarayana and Sri. Chikkanna alias Chikkachari	July 23, 2013
CHENNAKESHAVA TRANSPORT Vs. INDIAN OIL CORPORATION LIMITED AND ORS	April 26, 2013
CHENNIGAIAH Vs. SMT. LAKKAMMA @ LAKSHMAMMA	December 5, 2013
CHETHAN V Vs. SIDDAIAH	February 5, 2013
CHICKKALINGAPPA AND OTHERS Vs. ERAMMA AND ANOTHER	July 30, 2013
CHIDANANDA S. SHERIKAR, M/S. REVANSIDDESHWARA AGRO AGENCIES Vs. THE FERTILIZER AND CHEMICALS, TRAVANCORE LTD. BY ITS SENIOR REGIONAL OFFICER & AUTHORIZED OFFICER, P. SURYANARAYANA	December 4, 2013
Chief Administrative Officer Legal and Estate, Hindustan Aeronautics Limited Vs. K. Malliga	July 3, 2013
CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION Vs. J PRAKASH S/O GOPALAKRISHNA NELLI	December 12, 2013
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, MYSORE Vs. GENERAL SECRETARY MYSORE DIVISION WORKERS AND ORS	October 8, 2013
CHIEF GENERAL MANAGER (TELECOM) BSNL KARNATAKA CIRCLE & DISCIPLINARY AUTHORITY Vs. B RAMACHANDRA S/O BORAIAH	March 15, 2013
CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	February 6, 2013
CHIEF TRAFFIC MANAGER BMTC Vs. N. SUVARNA	August 29, 2013
CHIEF TRAFFIC MANAGER BMTC Vs. M NARAYANA REDDY	March 12, 2013
CHIKKABASAVARAJU Vs. STATE OF KARNATAKA	March 26, 2013
CHIKKACHOWDAPPA Vs. S.M. SEETHARAM	June 14, 2013
CHIKKAIAH Vs. STATE OF KARNATAKA	October 31, 2013
Chikkamma, Deepika, Ambika alias Manju and Chikkahanumamma Vs. Rehamatulla and The Manager, United India Insurance Co.	December 4, 2013
Chikkamuniyappa, Venkatamma, Anjinamma and Nagarathnamma Vs. Anjineya and United India Insurance Company rep. by its Branch Manager	November 26, 2013
CHIKKANNA Vs. EXECUTIVE OFFICER	February 4, 2013
CHIKKANNA AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS	August 13, 2013
CHIKKANNA S/O ERAPPA Vs. STATE OF KARNATAKA	September 13, 2013
Chikkapla Channabasappa Dead and Chikkapla Kotrappa Dead Vs. Karibasamma and Others	March 19, 2013
Chikkathammanna and Muniakkamma Vs. Doddathammanna	September 16, 2013
Chikkathimmamma Vs. Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director, Cauvery Neeravari Nigma	September 11, 2013
CHIKKE GOWDA Vs. DEPUTY COMMISSIONER	December 27, 2013
Children's Education Society's and Sri S. Narasa Raju Vs. Union of India and Board of Governors in Supersession of Medical Council of India	July 18, 2013
Chinmaya Vidyalaya and etc. etc. Vs. State of Karnataka, Deputy Director of Public Instruction and The Block Education Officer etc. etc.	August 1, 2013
CHINNAMMA Vs. STATE OF KARNATAKA	November 12, 2013
Chinnappa Vs. State of Karnataka, The Assistant Commissioner Bangalore and The Tahsildar Yelahanka	August 30, 2013
CHINTAMANI VOKKALIGA SANGHA TRUST (R), CHINTAMANI Vs. DEPUTY COMMISSIONER, CHICKBALLAPUR DISTRICT, CHICKBALLAPUR	September 17, 2013
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. G R CHANDRASHEKAR	September 12, 2013
CHOODAMANI AND OTHERS Vs. STATE OF KARNATAKA	June 19, 2013
Chowdamma alias Bevooramma, Kamala and Laxmi Vs. State of Karnataka Reptd. by S.P.P. High Court of Karnataka	November 25, 2013
Chowdappa Vs. Reliance General Insurance Co., Ltd. and Sri. Ravi. B.R.	September 27, 2013
CHOWDAPPA @ BADAGI CHOWDAPPA Vs. STATE	November 6, 2013
CHOWDAPPA S/O KERIYAPPA Vs. STATE OF KARNATAKA	October 24, 2013
Cicilia Kutino and Sri. Henry James Pinto Vs. State of Karnataka, The Land Tribunal, Mudabidri, Somappa Poojari, since deceased (Smt. Shakunthala) and Sri. Manjappa Poojari, since deceased (Sri. Boja Poojari, Smt. Susheela Poojari, Sri. Dooja Po	August 30, 2013
CIT Vs. MYSORE CEMENTS LTD.	April 1, 2013
CIT Vs. WIPRO HEALTHCARE IT LTD.	March 5, 2013
CIT Vs. SHASTHA PHARMA LABORATORIES	November 27, 2013
CIT Vs. OSCAR UDYOG LTD.	October 29, 2013
CIT Vs. JAYANTHILAL SURANA	November 27, 2013
CIT Vs. WINTAC LTD.	September 19, 2013
Classic Biotech and Exports Ltd. rep. by its Managing director, Sri. N.V. Prasada Raju Vs. M/s. J.K.M. Research Farm Ltd. rep. by its Authorised Signatory And Power of Attorney Holder, Holder Mr. Bhanusimha	December 4, 2013
CLEAR CHANNEL COMMUNICATIONS PVT LTD Vs. BRUHAT BANGALORE MAHANAGARA PALIKE; EXECUTIVE ENGINEER	January 30, 2013
COMMISSIONER Vs. SISTER UTHRIKA MARY	June 17, 2013
Commissioner and The Assistant Executive Engineer Vs. Muni Akkayamma	July 29, 2013
COMMISSIONER OF C. EX., CUS. & S.T., BELGAUM Vs. SHREE RENUKA SUGARS LTD.	August 6, 2013
Commissioner of Customs Vs. Akram M.D.	January 9, 2013
Commissioner of Customs Vs. Javed Ahamed Khan	January 9, 2013
COMMISSIONER OF CUSTOMS Vs. SETH INTERNATIONAL	August 22, 2013
Commissioner of Customs, Bangalore Vs. Naveed Ahamed Khan	January 9, 2013
Commissioner of Customs, Bangalore Vs. Sayed Ahamed Khan	January 9, 2013
Commissioner of Income Tax Vs. Visvesvaraya Technological University	January 11, 2013
COMMISSIONER OF INCOME TAX Vs. MANISH KUMAR BOTHRA	July 4, 2013
COMMISSIONER OF INCOME TAX Vs. MOTOROLA INDIA ELECTRONICS (P) LTD.	December 11, 2013
COMMISSIONER OF INCOME TAX Vs. MAA COMMUNICATION BOZELL LTD.	September 4, 2013
COMMISSIONER OF INCOME TAX Vs. SPECTRUM CONSULTANTS INDIA (P) LTD.	December 9, 2013
COMMISSIONER OF INCOME TAX Vs. LAKSHMI NARASIMHA DISTILLERIES P. LTD.	September 12, 2013
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO. LTD.	November 19, 2013
COMMISSIONER OF INCOME TAX Vs. KHOOBCHAND M. MAKHIJA	December 18, 2013
COMMISSIONER OF INCOME TAX Vs. B.V. REDDY MARKETING P. LTD.	December 2, 2013
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR SYSTEMS LTD.	October 28, 2013
COMMISSIONER OF INCOME TAX Vs. WIPRO LTD.	August 23, 2013
COMMISSIONER OF INCOME TAX Vs. ROBERT BOSCH (INDIA) LTD.	October 10, 2013
COMMISSIONER OF INCOME TAX Vs. BPL SANYO FINANCE LTD.	September 11, 2013
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN JAIN CHARITABLE TRUST	January 8, 2013
COMMISSIONER OF INCOME TAX Vs. SPICE TELECOM	January 8, 2013
COMMISSIONER OF INCOME TAX Vs. MICROLAND LTD	January 7, 2013
COMMISSIONER OF INCOME TAX Vs. D.L. NANDAGOPALA REDDY (INDL.)	April 9, 2013
COMMISSIONER OF INCOME TAX Vs. MYSORE CEMENT LTD	April 9, 2013
COMMISSIONER OF INCOME TAX Vs. RAMAN BOARDS LTD	April 1, 2013
COMMISSIONER OF INCOME TAX Vs. MAHABALESWARA ENTERPRISES	April 1, 2013
COMMISSIONER OF INCOME TAX Vs. MANIPAL ACADEMY OF HIGHER EDUCATION (MAHE)	April 1, 2013
COMMISSIONER OF INCOME TAX Vs. VELANKANI INFORMATION SYSTEMS (P.)LTD.	April 2, 2013
COMMISSIONER OF INCOME TAX Vs. CHILDREN'S EDUCATION SOCIETY	March 18, 2013
COMMISSIONER OF INCOME TAX Vs. INDIA TELEPHONE INDUSTRIES LTD	March 18, 2013
COMMISSIONER OF INCOME TAX Vs. IBM INDIA LTD	April 10, 2013
COMMISSIONER OF INCOME TAX Vs. SHASTHA PHARMA LABORATORIES P. LTD	April 24, 2013
COMMISSIONER OF INCOME TAX Vs. GARNIWAL EXPORTS (P) LTD.	June 6, 2013
COMMISSIONER OF INCOME TAX Vs. NOVEL SOFTWARE DEVLOPMENT (I) PVT. LTD.	June 10, 2013
COMMISSIONER OF INCOME TAX Vs. WEIZMANN HOMES LTD	March 4, 2013
COMMISSIONER OF INCOME TAX Vs. CHESLIND TEXTILES LTD	March 4, 2013
COMMISSIONER OF INCOME TAX Vs. SAPTHAGIRI ENTERPRISES	March 5, 2013
COMMISSIONER OF INCOME TAX Vs. K.P. VISWANATH PRABHU	March 5, 2013
COMMISSIONER OF INCOME TAX Vs. SPR GROUP HOLDINGS (P.)LTD.	March 5, 2013
COMMISSIONER OF INCOME TAX Vs. D.G. GOPALA GOWDA	March 5, 2013
COMMISSIONER OF INCOME TAX Vs. WIPRO FINANCE LTD	January 7, 2013
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD.	February 13, 2013
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	February 18, 2013
COMMISSIONER OF INCOME TAX Vs. SUBBOJI RAO C. H.	March 11, 2013
COMMISSIONER OF INCOME TAX Vs. ALLOY STEELS	June 19, 2013
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF MYSORE	July 11, 2013
COMMISSIONER OF INCOME TAX Vs. BHARATIYA SAMSKRITI VIDYAPITH TRUST	November 13, 2013
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) Vs. IGATE GLOBAL SOLUTIONS LTD	January 23, 2013
COMMISSIONER OF INCOME TAX - III Vs. A. SURESH RAO	October 28, 2013
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. INFOSYS TECHNOLOGIES LTD	April 22, 2013
Commissioner of Income Tax and Another Vs. Prakash Ladhani	April 8, 2013
Commissioner of Income Tax and Another Vs. Y. Dwarakanath	January 21, 2013
Commissioner of Income Tax and Another Vs. Ashwini Hospital, Bangalore	January 21, 2013
Commissioner of Income Tax and Another Vs. M.D. Yashodharan	January 7, 2013
COMMISSIONER OF INCOME TAX AND ANR Vs. SANDUR MANGANESE AND IRON ORES LIMITED	July 31, 2013
COMMISSIONER OF INCOME TAX AND ANR. Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD.	December 19, 2013
COMMISSIONER OF INCOME TAX AND ORS Vs. MASCOT SYSTEMS LTD	September 24, 2013
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Topline Credits Ltd.	September 25, 2013
Commissioner of Income Tax and The Assistant Commissioner of Income Tax International Taxation Vs. M/s. Makino Asia Pvt. Ltd. Now Amalagamated with Makino Machine Tools (India) Pvt. Ltd.	September 25, 2013
Commissioner of Income tax and The Deputy Director of Income-Tax, (Exemptions) Vs. KSRTC Employees Death-cum-Retirement Benefit Fund	November 27, 2013
Commissioner of Income Tax and The Income Tax Officer Vs. M/s. Dynamic Enterprises	September 16, 2013
Commissioner of Income Tax and The Joint Commissioner of Income Tax Vs. M/s. Motor Industries Co. Ltd.	April 5, 2013
Commissioner Of Income Tax Central Circle and The Income Tax Officer (TDS) Ward No. 16(1) Vs. M/s. Hindustan Lever Ltd.	August 30, 2013
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, BANGALORE Vs. SIEMENS PUBLIC COMMUNICATION NETWORKS LTD	October 9, 2013
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. NIKE INC	March 7, 2013
Commissioner of Income Tax LTU and The Income-Tax Officer (TDS) LTU Vs. M/s. Karnataka Power Transmission Corporation Ltd.	June 5, 2013
Commissioner of Income Tax, Bangalore and The Deputy Commissioner of Income Tax, Central Circle - 2(3) Vs. M/s. MWP Ltd.	November 26, 2013
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. KIRLOSKAR COMPUTER SERVICES LTD.	October 30, 2013
COMMISSIONER OF INCOME TAX,BANGALORE Vs. DYNAMIC ENTERPISES,BANGALORE	September 16, 2013
COMMISSIONER OF INCOME-TAX Vs. PEOPLES EDUCATION SOCIETY	October 30, 2013
COMMISSIONER OF INCOME-TAX Vs. R. BALAJI	November 18, 2013
Commissioner of Income-tax Vs. Karnataka State Beverages Corpn. Ltd.	August 13, 2013
Commissioner of Income-tax Vs. Denso Kirloskar	February 19, 2013
Commissioner of Income-tax Vs. Devendrappa M. Kalal	September 18, 2013
COMMISSIONER OF INCOME-TAX Vs. ENCORRE SOFTWARE LIMITED	February 20, 2013
Commissioner of Income-Tax and Another Vs. Vijaya Bank	March 11, 2013
Commissioner of Income-Tax and The Assistant Commissioner of Income-Tax Vs. Mrs. Manisha A. Sadhwani	November 25, 2013
Commissioner of Income-tax and The Deputy Commissioner of Income tax Vs. Sri D.S. Srinivasa Rao and Brothers	November 26, 2013
Commissioner of Income-Tax and The Deputy Commissioner of Income-Tax Vs. M/s. Children's Education Society	March 18, 2013
Commissioner of Income-tax, Central Circle Vs. Abdul kareem Ladsab Telgi	September 4, 2013
COMMISSIONER OF INCOME-TAX; JOINT COMMISSIONER OF INCOME-TAX; INCOME TAX OFFICER Vs. K SRINIVASULU REDDY	July 17, 2013
COMMISSIONER OF PUBLIC INSTRUCTIONS Vs. D A NADIGAR	September 10, 2013
Commissioner of Service Tax Service Tax Commissionarate Vs. M/s. First Flight Couriers Limited	September 12, 2013
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. NAGARAJA	February 27, 2013
COMMR. OF C. EX. & S.T. Vs. ACTION SPRINGS (INDIA) PVT. LTD.	July 17, 2013
COMPETENT AUTHORITY BELGAUM Vs. MANJULA	March 1, 2013
Conservator of Forest, Mysore Circle, The Chief Secretary, The Chief Conservator of Forest and The Secretary to Govt. Forest Department Vs. Thammaiah	October 28, 2013
CREF Finance Limited (Earlier called ITC Classic Real Estate Finance Ltd.) Rep. by its Authorized Signatory Pramod Kumar Vs. Sree Shanthi Homes Private Limited rep. by its Managing Director and K.C. Chandrashekar Raju, Major, Managing Director,	August 30, 2013
CRONUS INVESTMENTS PTE LIMITED REPRESENTED BY ITS DIRECTOR, MS. CHANTAL MARIA CECILIA BLOMMERDE Vs. CALYPSO FOODS PRIVATE LIMITED	December 3, 2013
CSITAS KARNATAKA CENTRAL DIOCESE Vs. UNION OF INDIA (UOI)	August 13, 2013
D A CHOWDAPPA PARISARAVADI Vs. CHIEF SECRETARY,STATE OF KARNATAKA	October 22, 2013
D A SEENAPPA AND ORS Vs. STATE OF KARNATAKA	September 10, 2013
D B SUJENDRA Vs. STATE OF KARNATAKA	January 16, 2013
D C DEVARAJ Vs. K C KRISHNA MURTHY	July 22, 2013
D C NEKRTC, KOPPAL Vs. SOMANNA S/O HANUMANTHA	November 21, 2013
D G NARAYANA S/O LATE NARASIMHAPPA AND ORS Vs. DEPUTY GENERAL MANAGER AND DISCIPLINARY AUTHORITY; GENERAL MANAGER AND APPELLATE AUTHORITY	March 27, 2013
D HONNAIAH Vs. MANAGING DIRECTOR KSRTC AND ORS	April 16, 2013
D HUCHAIAH S/O DUNDAIAH Vs. STATE OF KARNATAKA	March 15, 2013
D KUMARSWAMY Vs. STATE OF KARNATAKA	August 22, 2013
D L MALLAPPA Vs. B L VENKATESH AND ORS	March 15, 2013
D M EKANATHAPRASANNA Vs. LIFE INSURANCE CORPORATION OF INDIA	November 26, 2013
D N NANJUNDAIAH Vs. L S RAMALINGAIAH	February 5, 2013
D N RAMA MURTHY Vs. ANUPAMA BANERJEE	October 11, 2013
D N SRINIVAS MURTHY Vs. APPAIAH AND ORS	January 10, 2013
D NAGARAJU Vs. COMMISSIONER	April 4, 2013
D NARAHARI; R JAGANNATH; T R NARENDRA BABU AND ORS Vs. STATE OF KARNATAKA	August 8, 2013
D PRABHAVATHI, W/O DORE SWAMY DAYALAN; D KALPANA, D/O DORE SWAMY DAYALAN; D KIRAN, S/O DORE SWAMY DAYALAN; D KARTHIK, S/O DORE SWAMY DAYALAN Vs. UMAPATHI; BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED	January 2, 2013
D R SUNDAR, S/O D N RAJARATHNAM SETTY AND ORS Vs. D R SATYANARAYANA S/O D N RAJARATHNAM SETTY AND ORS	December 9, 2013
D S MAHALINGAPPA Vs. PARVATHAMMA AND ORS	January 18, 2013
D SHAM Vs. SENIOR GEOLOGIST, DEPARTMENT OF MINES AND GEOLOGY BANGALORE	July 9, 2013
D SUNDARESHWARA REDDY AND ORS Vs. VASANTHA LATHA GANJIGATTI AND ORS	August 5, 2013
D V DEVRAJEGOWDA Vs. STATE OF KARNATAKA	July 17, 2013
D V RADHA W/O LATE D A VENKATAPPA Vs. D V BHEEMA W/O V K DEVARAJU @ GANESH	November 12, 2013
D VENKATESHAPPA Vs. MAVINA KURUVE	February 5, 2013
D VIJAYALAKSHMI Vs. STATE OF KARNATAKA	February 4, 2013
D. BABU Vs. STATE OF KARNATAKA	November 8, 2013
D. Brahmarayappa Vs. Sakubai, Sri M.B. Mohan and Sri M.V. Shanmugam	May 28, 2013
D. GANESH Vs. STATE OF KARNATAKA BY HIRIYUR POLICE, REPRESENTED BY ITS STATE PUBLIC PROSECUTOR	June 3, 2013
D. GANESH SHANKAR Vs. STATE OF KARNATAKA	May 21, 2013
D. GIRISH Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE	July 11, 2013
D. GOVINDA RAO Vs. STATE KARNATAKA BY ITS PRINCIPAL SECRETARY	September 2, 2013
D. Govinda Rao, Sri Dasharath Bhojagar and Sri Krishnappa Belleri Vs. State of Karnataka and Others	September 2, 2013
D. HAMALATHA Vs. ORIENTAL INSURANCE CO. LTD.	November 7, 2013
D. Lingegowda Vs. P. Narayana, Smt. Gowramma and Nagesha	August 6, 2013
D. Narasimha Rao Vs. Union of India by Its Secretary Ministry of Science and Technology, Department of Science and Technology, Director General Council of Scientific and Industrial Research Institute, Chairman Recruitment and Assessment Board (R	November 27, 2013
D. NARAYANASWAMY Vs. THE STATE OF KARNATAKA REP BY ITS SECRETARY REVENUE DEPARTMENT AND ORS.	December 4, 2013
D. Roopa Vs. State of Karnataka	January 11, 2013
D. Swamy Vs. Basheer Ahmed, Nayyaz Ahmed and N.K. Manjuraj	September 27, 2013
D. Venkateshappa Vs. Sri Mavina Kuruve and Sri Sathyanarayana	February 5, 2013
D.A. Chowdappa Vs. Chief Secretary, State of Karnataka and Others	October 22, 2013
D.C. Nagaraja Vs. State of Karnataka, Rep. by its Revenue Secretary and The Tahsildar	October 8, 2013
D.G. Chandre Gowda Vs. Director General and Inspector General of Police and The Superintendent of Police	June 11, 2013
D.M. Ekanathaprasanna Vs. Life Insurance Corporation of India, by its Divisional Manager and Life Insurance Corporation of India, by its Branch Manager	November 26, 2013
D.M. Prabhakar Vs. State of Karnataka, Represented by Principal Secretary, Department of Industry and Commerce	November 11, 2013
D.N. SHIVARAJ Vs. COMMISSIONER, BELGUM URBAN DEVELOPMENT AUTHORITY	June 24, 2013
D.S. CHANDRAKANTH Vs. STATE OF KARNATAKA	May 23, 2013
D.T. Virupakshappa Vs. C. Subash	June 5, 2013
D.V. Chanaveeraiah and Others Vs. Election Officer Doddagangawadi, Doddagangawadi Vyavasaya Seva Sahakara Sangha Limited, Assistant Registrar Co-Operative and Sri Ramachandraiah Major Secretary Doddagangawadi	August 30, 2013
D.V. SHIVANNA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETY	August 30, 2013
Dadapeer and Sanaulla Vs. State Chikkajajuru Police, Rep. by S.P.P.	March 14, 2013
Dadu alias Dadapeer Vs. State of Karnataka	July 3, 2013
Dadu Lurappa Vs. Bruhat Bengaluru Maha Nagara Palike represented by its Executive Engineer	November 29, 2013
DAKSHIN BHARATH HINDI PRACHAR SABHA (KARNATAKA) Vs. A.S. GADAG	March 12, 2013
Dakshina Moorthy and Dharman Vs. A. Venkateswarappa and Others	August 7, 2013
Dakshina Murthy and Sri Darman Vs. B.A. Saraswathi and Smt. Sowbhagyalaxmi	June 3, 2013
Dalitha Hindulida Alpasankyatha Samithi (Womens' Wing) Represented By Its President Parvathi Vs. State of Karnataka Represented By Its Chief Secretary, The Principal Secretary Department of Urban Development, The Principal Secretary Municipal Ad	February 12, 2013
Damodar Raju B.K. Vs. Saritha	July 2, 2013
DASAIAH, S/O KALAIAH Vs. STATE OF KARNATAKA	July 2, 2013
DASAPPA S/O LATE HANUMAPPA Vs. NAVEEN KUMAR RAJU	February 4, 2013
Dasappa, Represented by its Partner Ravindranath Vs. Edelweiss Asset Reconstruction Company Limited, Rept. by its Authorised Officer and Others	December 3, 2013
DASHARATH Vs. STATE OF KARNATAKA BY GOWRIBIDANUR RURAL POLICE	December 17, 2013
DASHARATH SANNAFAKIRAPPA KALASAI Vs. STATE OF KARNATAKA	September 17, 2013
DATTATREYA A SURYAVANSHI Vs. STATE	September 17, 2013
DATTATREYA KUSHPAPPA DESAI Vs. PANDURANGA KRISHNAJI BUGAD	October 25, 2013
DAULATH SAHIBA; MIR ALLADATH AND ORS Vs. FAYAZ BANU; KHATIJA BANU AND ORS	August 2, 2013
DAVANGERE SUGAR COMAPNY LTD Vs. INDIA SUGARS AND REFINERIES LTD	February 21, 2013
Dayanand, Siddu, Anand and Sharanu Vs. State of Karnataka	January 3, 2013
Dayananda alias Deepak Gowda, Sri Manikantha alias Manikanthegowda, Sri Shivananjegowda and Sri Dinesh Vs. State of Karnataka	July 18, 2013
DAYANANDA EXTRACTION INDUSTRIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	May 27, 2013
Deccan Mining Syndicate rept. by its Managing Director Sri Rajendra Kumar Jain Vs. State of Karnataka Rept. by Its Secretary (Mines) Dept. of Commerce and Industries, The Director of Mines and Geology Department of Mines and Geology and Sri Prav	November 29, 2013
DEENDAYAL MAHESH KUMAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-I	October 9, 2013
Deepa Vs. N. Sudha	March 18, 2013
Deepa Vs. Kiran R. Varnekar	December 2, 2013
Deepa Nittur Vs. Sri Dayananda, Sri H. Mahesha and Bajaj Allianz rep by its Manager	October 8, 2013
Deepak Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C	August 1, 2013
DEEPAK Vs. STATE OF KARNATAKA	October 10, 2013
DEEPAK GULABRAO JADHAV Vs. STATE OF KARNATAKA	September 17, 2013
DEEPAK KUMAR P. SHENVI Vs. STATE OF MAHARASHTRA	December 19, 2013
DEEPAK MELWANI Vs. REGISTRAR CITY CIVIL COURT	November 5, 2013
DEEPAK S/O SAMEER SAHU Vs. SHAMBULINGAIAH AND ORS	April 15, 2013
DEEPIKA Vs. SANTOSH	June 10, 2013
DEEPU, SRI MALLIKARJUNA AND SRI SIDDALINGAIAH Vs. STATE REPRESENTED BY KUNIGAL POLICE STATION AND GOVINDE GOWDA	December 19, 2013
DEJAMMA Vs. STATE OF KARNATAKA AND ORS	January 8, 2013
Deputy Commissioner of Excise and Authorized Officer and State of Karnataka Vs. P. Shambu Poojary	October 7, 2013
DEPUTY COMMISSIONER, CHIKAMAGALUR DISTRICT Vs. PUTTAMMA AND ORS	September 19, 2013
DEPUTY DIRECTOR, STATE MOTOR GARAGES Vs. VIJAYALAKSHMI GURURAJAN	January 7, 2013
DEPUTY DIRECTOR, STATE MOTOR GARAGES Vs. JUSTICE R GURURAJAN S/O RAMACHANDRA RAO	January 7, 2013
DEVA @ DEVARAJU S/O SIDDACHAR Vs. STATE OF KARNATAKA	November 8, 2013
Deva alias Devanaika and Others Vs. State of Karnataka	June 18, 2013
Deva Prasad Reddy Vs. Mrs. Kamini Reddy	July 5, 2013
DEVAMMA Vs. RATHNAMMA	April 17, 2013
Devamma and Others Vs. Hanumanthegowda and Others	October 28, 2013
DEVANDRAPPA Vs. THE DIVISIONAL CONTROLLER, NEKRTC	January 3, 2013
DEVAPPA S/O AYYAPPA JADIYAR Vs. STATE OF KARNATAKA	February 11, 2013
Devaraj Vs. Rajappa and The Branch Manager Bajaj Allianz General Insurance Co. Ltd.	May 28, 2013
DEVARAJ PANDE Vs. INCOME TAX AUTHORITY	March 6, 2013
DEVARAJA, D.M. VENKATEGOWDA AND SMT. GANGAMMA D.M. VENKATEGOWDA Vs. THE STATE OF KARNATAKA BY GONIBEEDU P.S. AND BILIGOWDA	December 18, 2013
Devaraje Gowda R. Vs. State of Karnataka represented by its Secretary, The Member Secretary, Selection Authority of Panchayat Development Officer and Director of Rural Development and Panchayat Raj Department and The Chief Executive Officer and	October 7, 2013
Devaraju Vs. H.M. Ningaraju	October 10, 2013
Devaraju Vs. State of Karnataka by Yeslur Police Station Represented by Public Prosecutor	October 24, 2013
DEVARAJU Vs. STATE BY DODDABALLAPURA	January 2, 2013
DEVARAJU S/O BASAPPASHETTY Vs. STATE OF KARNATAKA	October 24, 2013
DEVARAJU S/O LAKSHMIPATHI; BASAVARAJU, S/O NANJAPPA Vs. STATE OF KARNATAKA	July 2, 2013
DEVARAJU T. Vs. UNITED INDIA INSURANCE COMPANY LTD.	December 19, 2013
DEVIKA SIDDALINGAGOWDA Vs. COMMISSIONER CITY MUNICIPAL	January 2, 2013
Devindrappa Vs. Shababulala Kumaji	April 18, 2013
Devisheela Vs. State of Karnataka and Others	December 18, 2013
Devoji Rao Vs. Tumkur Co-operative Milk Producers Societies Union Ltd. and The Joint Registrar of Co-operative Societies	July 10, 2013
DEVU @ DEVARAJU Vs. STATE OF KARNATAKA	February 13, 2013
Devu alias Devaraju Vs. State of Karnataka	January 29, 2013
DHAHIR Vs. CBCID CHANGAI	May 27, 2013
DHANANJAYA NAIDU Vs. SMT. B.L. ARUNAKSHI	April 18, 2013
DHARAMGOUDA Vs. SPL. LAO, RANEBENNUR	August 21, 2013
Dharanesh and Sandeep Vs. State of Karnataka, Kadur Police, Kadur	October 9, 2013
DHARANI Vs. STATE OF KARNATAKA	February 27, 2013
DHARMA PRAVARTHA GUBBI NIDASALE CHANNANANJAPPA VEERASHIVA VIDHYARTHI NILAYA TRUST REPRESENTED BY ITS PRESIDENT SRI H.K. NAGARAJAN Vs. STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, INFRASTRUCTURE DEPARTMENT AND ORS.	December 12, 2013
DHARMANNA, PRASHANT, NAGARAJ AND MAHESH Vs. STATE, THROUGH ALAND POLICE STATION	December 17, 2013
DHARMARAJ DEVENDRAPPA BIRADAR Vs. SACHIN D PATIL	April 17, 2013
DHARMEGOWDA Vs. NAGARAJU K A AND ORS	July 31, 2013
Dharwad Growth Centre Industries Association and Others Vs. State of Karnataka and Others	June 25, 2013
DHEERENDRA D. JAMBLE Vs. R.R. DIWAKAR	April 19, 2013
Diamond Glass Works Vs. Chairman, The Karnataka Industrial Areas Development Board	November 27, 2013
DIAMOND GLASS WORKS PROP. SHAIKH YAHIYA Vs. CHAIRMAN THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	November 27, 2013
Diana B. Coelho and Mrs. Carman Coelho Vs. Deputy Commissioner and The Executive Engineer, Major Works Division, Karnataka Power Transmission Corporation Limited (KPTCL)	August 2, 2013
DIESEL INDIA AND ORS Vs. P VISHALAKSHAMMA AND ORS	August 20, 2013
DILIP AND OTHERS Vs. STATE OF KARNATAKA	June 11, 2013
DILIP ARJUN GAVADE Vs. VISHNU ARJUN KILLEKAR	April 1, 2013
DILIP SURANA Vs. COMMISSIONER OF INCOME TAX	June 10, 2013
DINAKAR PANDURANG MAGADUM Vs. STATE OF KARNATAKA THROUGH SHO CAMP POLICE STATION	October 31, 2013
DINESH G. Vs. THE STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR	December 19, 2013
DINESH S/O THIPPESWAMY Vs. UNITED INDIA INSURANCE CO , LTD AND ORS	October 21, 2013
DIRECTOR DEPARTMENT OF AGRICULTURE MARKETING Vs. VAISHNAVI PARABOILED INDUSTRIES	January 28, 2013
Director General and Scientific Adviser Research and Development Organisation and The Director Gas Turbine Research Establishment Vs. T.S. Veerasimha	October 28, 2013
DIRECTOR HEALTH & FAMILY WELFARE DEPARTMENT Vs. SHAJIDA	February 1, 2013
DIRECTOR OF INCOME-TAX Vs. JAIN EDUCATIONAL SOCIAL CULTURAL	February 20, 2013
Director, Rural Development and Self Employment Training Institute Vs. Shri. Basavenappa, The Government of Karnataka rep. by Deputy Commissioner, The Director and The Secretary, Rural Development and Self Employment Training Institute@responden	October 22, 2013
Directorate of Enforcement Through its Joint Director Shri Subhash Agarwal Vs. Shri Mohammed Fahad Hai alias Mohammed K.	September 26, 2013
DIRECTORS, SONALKAR MACHINE MANUFACTURING COMPANY (PRIVATE) LIMITED Vs. STATE OF KARNATAKA	November 26, 2013
DISTRICT REGISTAR, SHIMOGA DISTRICT Vs. V.MANJULA	February 21, 2013
DIVAKAR S S/O LATE SHANTHAKUMAR Vs. PATTAN PANCHAYAT NAGAMANGALA	February 4, 2013
DIVISIONAL CONTROLLER Vs. KEMPAJAMMA	March 21, 2013
DIVISIONAL CONTROLLER Vs. MEHIRUNNISA BEGUM	January 3, 2013
DIVISIONAL CONTROLLER Vs. BHIMARAYA	January 7, 2013
DIVISIONAL CONTROLLER Vs. C C BADIGER	September 10, 2013
DIVISIONAL CONTROLLER AND ORS Vs. PUNEET AND ORS	August 21, 2013
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD Vs. SUPERINTENDENT OF POLICE	April 1, 2013
Divisional Controller Karnataka State Road Transport Corporation Vs. C.K. Basavaraju	August 20, 2013
Divisional Controller KSRTC Vs. Sri. Srinivasa Reddy	July 22, 2013
Divisional Controller KSRTC Vs. Jyotirlingappa H.	September 17, 2013
DIVISIONAL CONTROLLER KSRTC Vs. K SURESH S/O H KADAPPA	August 20, 2013
DIVISIONAL CONTROLLER KSRTC Vs. M RAMASWAMY	September 12, 2013
DIVISIONAL CONTROLLER KSRTC Vs. MULLARAM	September 11, 2013
Divisional Controller KSRTC, Davanagere Division Vs. Sri B.S. Mallad Retired Driver	September 16, 2013
DIVISIONAL CONTROLLER NEKRTC Vs. ABDULSHUKUR	March 22, 2013
Divisional Controller NEKRTC Yadgir Division Represented by its Chief Law Officer Vs. Gadigeppa	November 26, 2013
Divisional Controller NEKRTC, Bidar through its Managing Director Vs. Ranjeet	January 15, 2013
Divisional Controller NEKRTC, Bijapur Division Athani Road, Bijapur North East Karnataka State Road Transport Corporation Rep. by its Chief Law Officer Sarige Sadan, Gulbarga Vs. Lalemasak	January 3, 2013
Divisional Controller NWKRTC, Bijapur Division Bijapur Rep. by its Chief Law Officer Vs. Chanabasappa	January 3, 2013
Divisional Controller of KSRTC Vs. Sri. H.M. Siddarameshwara	October 7, 2013
DIVISIONAL CONTROLLER, KSRTC Vs. GAYATHRI AND ORS	March 8, 2013
DIVISIONAL CONTROLLER, KSRTC Vs. H.G. BASAVEGOWDA TRAFFIC CONTROLLER	September 16, 2013
DIVISIONAL CONTROLLER, NEKRTC DEPOT Vs. K ANUSUYAMMA AND ORS	January 16, 2013
Divisional Controller, NEKRTC Raichur Division through its Managing Director, by its Chief Law Officer Vs. Chandrmaappa	December 3, 2013
Divisional Controller, NEKRTC, Bijapur Division represented by its Chief Law Officer North East Karnataka Road Transport Corporation (NEKRTC) Vs. Dhulappa	December 5, 2013
Divisional Controller, NEKRTC, Koppal Division through its Managing Director by its Chief Law Officer Vs. Irappa	January 15, 2013
Divisional Controller, NEKRTC, Raichur Division through its Managing Director by its Chief Law Officer Vs. Sugappa	January 15, 2013
Divisional Controller, NWKRTC, Rep. by The Chief Law Officer Central Offices Vs. Sri. Gangayya Mrutyunjaya Hiremath Since Deceased by His LRs.	November 11, 2013
DIVISIONAL CONTROLLER, NWKRTC, UTTARA KANNADA DIVISION Vs. SHARADA	August 23, 2013
DIVISIONAL CONTROLLER,DIVISIONAL OFFICE, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RANGE GOWDA S/O LATE HANUMANTHE GOWDA	November 6, 2013
DIVISIONAL MANAGER Vs. JEEVA JYOTI	April 16, 2013
DIVISIONAL MANAGER ICICI LOMBARDO GENERAL INSURANCE CO. LTD Vs. MUDIYAPPA	February 18, 2013
Divisional Manager National Insurance Co. Ltd. represented by Assistant Manager Vs. Shanker Rao, Parwatibai, Tirupati and Tanaji	November 25, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. MOHAMMED RAFIQ	March 21, 2013
Divisional Manager New India Assurance Co. Ltd. Vs. Navakoti and Baggalu Thimmaiah	October 10, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. STATE	January 3, 2013
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. AFTAR HUSSEIN AND ORS	February 5, 2013
Divisional Manager Oriental Insurance Co. Ltd. Vs. Sanjeev Kumar and Savitri	December 2, 2013
Divisional Manager The National Insurance Co. Ltd. Vs. Sri. Kenchappa and Sri. Ravi Kumar	September 19, 2013
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO., LTD. Vs. MALLAPPA BASAPPA INDUR	January 18, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD AND ORS Vs. HANAMAVVA W/O MALLANAGOUDA PATIL AND ORS	February 19, 2013
Divisional Manager, National Insurance Co. Ltd. (Now represented through Authorised Signatory, National Insurance Co. Ltd.) Vs. Bayamma and Others	November 25, 2013
Divisional Manager, National Insurance Co. Ltd., now Reptd by Regional Manager, National Insurance Co Ltd. Vs. Alkananda, Sripad, Ambu and Gowrishankar	February 13, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. NEELAWA	September 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. SUJI YANE SUSHILA	April 9, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. ASHOK RAMACHANDRA GANACHARI AND ORS	January 9, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. B NAGARAJ S/O A BASAVARAJ AND ORS	February 19, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MANJUNATHA AND ORS	October 1, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. RAVIKUMAR S/O ASHOK KUMAR ITAGI AND ORS	February 25, 2013
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. MANJAMMA	March 18, 2013
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. EASHWARAMMA	December 17, 2013
DIVISIONAL MANGER NATIONAL INSURANCE CO. LTD Vs. CHANNAPPA	January 2, 2013
Divisional Operations Manager (DOM) and Disciplinary Authority, Addl. Divisional Railway Manager (ADRM), Chief Operation Manager (COM) and Union of India through its General Manager South-Western Railway Vs. Sri K.T. Eshwara Rao	November 27, 2013
DIVISIONAL RAILWAY MANAGER Vs. B H KAKARGAL	February 5, 2013
DIVYA G.FERNANDES Vs. LANCELOT ALBERT MONTERIO	February 13, 2013
DIVYA RAMESH Vs. S KIRAN @ SHESHADRI K NITTUR	November 12, 2013
DIWAKAR A KUNDER Vs. STATE OF KARNATAKA	January 3, 2013
Diwakar Alva Vs. Union of India and Others	August 6, 2013
Dnyanadev Balu Bane Vs. Siddappa Lagamanna Gayagol	October 29, 2013
DODDAMARIGOWDA AND ORS Vs. BYREGOWDA AND ORS	April 22, 2013
DODDANAYAKA Vs. M/S. KHAITAN LOGISTICS PVT. LTD. AND THE ORIENTAL INSURANCE CO. LTD., REPTD. BY ITS MANAGER	December 9, 2013
Doddathayamma, Pavan Kumar, Rajeev K. and Smt. Puttabasamma Vs. K. Sreenivasulu, P. Thirumpathaiah and The Oriental Insurance Company Limited	August 5, 2013
Doddegowda Vs. Sri N Jayaram, Sri A.B. Basavaraju and Sri Amaranarayana	January 24, 2013
DOGGALLI MALKAPPA Vs. SHIVA SHANKARI BANK LTD AND ORS	April 19, 2013
Domlur 2nd Stage Residents Association (Regd.) Represented by its Secretary Vs. Commissioner, Bangalore Development Authority, Bangalore International Centre Represented by its Director and The Commissioner Bruhat Bangalore Mahanagara Palike and	November 25, 2013
DOMLUR SREENIVAS REDDY, S/O MUNIHANUMAPPA REDDY Vs. BEML EMPLOYEES CO-OPERATIVE SOCIETY LTD AND ORS	December 3, 2013
Donaldson Filtration Deutschland GmbH Vs. Ultrafilter India Pvt. Ltd. and Shri Krishnanand Kini	March 13, 2013
Dr. B.N. Kalpana Vs. State of Karnataka and Director of Medical Education	May 29, 2013
DR. C.S. PATIL Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, COMMISSIONER FOR SERICULTURE DEVELOPMENT & DIRECTOR OF SERICULTURE, GOVERNMENT OF KARNATAKA AND KARNATAKA STATE SERICULTURE RESEARCH & DEVELOPMENT INSTITUTE	December 10, 2013
DR. D. SOMASHEKHARAIAH AND ORS. Vs. DISTRICT REGISTRAR AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	December 10, 2013
Dr. Geetha Vs. State of Karnataka, Dr. H. Sadashivagouda, H. Shivarudra Gouda and Smt. Danamma	June 3, 2013
Dr. K.S. Deshikachar and Smt. Prathiba Deshikachar Vs. Municipal Council and Revenue Officer Municipal Council	March 20, 2013
DR. M. SHANTHAKUMAR Vs. SRI T. PALANI VELU ALIAS PALANI,	December 13, 2013
DR. PON SUBBIAH Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT DEPARTMENT OF HIGHER EDUCATION AND ORS.	December 4, 2013
DR. R.D. PENNATHUR Vs. STATE OF KARNATAKA AND ANOTHER	September 16, 2013
DR. S. DIVAKAR Vs. UNION OF INDIA, MINISTRY OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS DIRECTOR GENERAL AND CENTRAL FOOD TECHNOLOGICAL RESEARCH INSTITUTE (CFTRI), REPRESENTED BY ITS DIRECTOR	December 17, 2013
DR. S. GEETHA Vs. DR. SURENDRAN DORAISWAMY (NOW KNOWN AS DR. D.S.A. SURIDHER)	December 19, 2013
Drakshanevva, Smt. Renukavva, Smt. Manjula and Smt. Savantravva Vs. Sri Basappa and Others	October 23, 2013
DURGA PRASAD S Vs. COMMISSIONER	February 12, 2013
DURGAPPA AND OTHERS Vs. CHINNAMMA AND ANOTHER	April 15, 2013
DY. COMMR. OF C. EX. Vs. NANAVATHY ENGG. CO. (P) LTD	July 29, 2013
DYAMANNA S/O BASAVANTAPPA Vs. SENIOR DIVISIONAL CONTROLLER	February 19, 2013
DYAMAVVA SHIVANANDAPPA BANAKAR AND ORS Vs. GURUSHANTAPPA UJJAPPA MALAGIMANI AND ORS	September 20, 2013
DYAVAPPA GOUDA HANUMAPPA GOUDAR Vs. STATE OF KARNATAKA	September 6, 2013
E BYRESHWARAPPA, S/O ERAPPA AND ORS Vs. V VIVEKANANDA, S/O L VENKATA GOWDA; BRANCH MANAGER, BAJAJ ALLIANZ AND ORS	July 11, 2013
E. Ramaswamy Vs. Commissioner, Bangalore Development Authority	September 6, 2013
E.A. Govinda Vs. State of Karnataka by Virajpet Town Police Station	December 10, 2013
E.R.V. Prasad Vs. Gayathri Lakshmi	November 11, 2013
E.V.RAJESH Vs. ASSISTANT COMMISSIONER FOR MUZRAI WORKS	June 18, 2013
EAGLE - MPCC Vs. GENERAL MANAGER, SOUTH WESTERN RAILWAY	March 20, 2013
Eagleton the Golf Resort Vs. Director of Tourism	February 15, 2013
EARAMMA @ MUNI VEERAMMA Vs. STATE OF KARNATAKA	November 18, 2013
EARAPPA S/O RANGAPPA Vs. STATE OF KARNATAKA	April 19, 2013
East India Technologies Private Limited Vs. State of Karnataka	May 30, 2013
EBENEZER AND ANR. Vs. LAND ACQUISITION OFFICER AND ASST. COMMISSIONER, SHIMOGA	August 26, 2013
EKANTHA S/O RAMANNA Vs. STATE OF KARNATAKA	November 21, 2013
ELECTION COMMISSION OF INDIA, NEW DELHI Vs. STATE OF KARNATAKA	April 16, 2013
ELECTRONICS & CONTROLS POWER SYSTEMS PVT LTD Vs. WEP PERIPHERALS LTD	October 21, 2013
ELIZABETH D/O AROGYA SWAMY Vs. MARIYAMMA W/O AROGYASWAMY AND ORS	January 23, 2013
Elson Vas Vs. Sri. Robert D'Souza and The Oriental Insurance Co. Ltd.	July 19, 2013
ELVINA PHARMACEUTICALS LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1	August 7, 2013
EMC DATA STORAGE SYSTEMS (INDIA) PVT. LTD Vs. NIL	March 21, 2013
EMPLOYEES SPARR GROUP OF COMPANIES Vs. M/S. SPARR EQUIPMENTS LIMITED	September 3, 2013
EMPLOYEES UNION OF PRECISION TOOLING SYSTEM LTD Vs. STATE OF KARNATAKA	September 3, 2013
ENGINEERING & GENERAL WORKERS UNION Vs. MANAGEMENT OF APTEN FORGINGS	March 28, 2013
ENVIRONMENT SUPPORT GROUP, BANGLORE Vs. NATIONAL BIODIVERSITY AUHORITY, CHENNAI	December 2, 2013
ERAKEMPAIAH AND ORS Vs. MUNIKEMPAIAH AND ORS	October 1, 2013
Eramma Vs. Chikkamma and Others	August 7, 2013
ERAMMA AND ORS Vs. MANAGER, ICICI LOMBARD GEN INS CO LTD AND ORS	October 7, 2013
Eramma and Others Vs. Managing Director, KSRTC and Oriental Insurance Co., Ltd. rep. by its Manager	December 3, 2013
Eranna Vs. Registrar Small Cause Court and Sharanabasappa Pujar	September 18, 2013
ERANNA Vs. DEPUTY GENERAL MANAGER CUM DIVISIONAL CONTROLLER	October 24, 2013
ERANNA KADADI S/O ANNARAYA; S C KASHI S/O CHELLAN AND ORS Vs. BHARAT SANCHAR NIGAM LTD	July 8, 2013
EREGOWDA Vs. J. INDRA KUMAR AND THE MANAGER, NATIONAL INSURANCE COMPANY LIMITED	December 20, 2013
ESCORTS & GOETZE LABOURERS Vs. MANAGEMENT OF FEDERAL	November 14, 2013
ESHAPPA Vs. STATE	August 8, 2013
ESHWARAPPA Vs. ANWARI KHANAM,	March 12, 2013
ESHWARAPPA @ ESHWARAIAH, S/O LATE NARASAIAH; PAVANKUMAR @ PAVAN, S/O LATE KRISHNAPPA Vs. STATE OF KARNATAKA	July 23, 2013
Eshwarappa and Sri Thirthalingappa Vs. Sri K. Nagappa	June 19, 2013
EXECUTIVE DIRECTOR Vs. JOINT REGISTRAR OFCO OPERATIVE SOCIETIES	April 5, 2013
Executive Engineer and The Chief Engineer Karnataka Power Transmission Corporation Ltd. Vs. H.S. Sarojamma, State of Karnataka, Department of Power and Energy and The Deputy Commissioner, Chickmagalur District	October 24, 2013
EXECUTIVE ENGINEER KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. H.S.SAROJAMMA	October 24, 2013
FAHMIDA BEGAUM Vs. BRUHAT BANGALORE	January 3, 2013
FAKIRAPPA Vs. BASAVANNEPPA	September 5, 2013
FAKIRAPPA PARAPPA MARITAMMANNAVAR AND OTHERS Vs. SMT. RUDRAWA AND ANOTHER	September 3, 2013
FAKIRAWWA W/O SIDDAPPA HORATTI AND ORS Vs. SHRISHAIL S/O VEERAPPA WALI AND ORS	April 8, 2013
FAKRUDDIN, SMT. JAMALBI ALIAS PEERAMBI AND RAJASAB Vs. THE STATE OF KARNATAKA, BY SHIKARIPURA POLICE	December 10, 2013
FATHIMA W/O YOUSUF M MUSLIM Vs. KOTILINGESHWARA FINANCE AND INVESTMENTS AND ORS	January 9, 2013
FAYAZA AHMED Vs. MUSLIM CO-OPERATIVE BANK LTD.	December 26, 2013
FAZALUDDIN Vs. ORIENTAL INSURANCE CO. LTD.	April 1, 2013
FEATHERLITE PRODUCTS (PRIVATE) LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	September 26, 2013
FIBRES & FABRICS INTERNATIONAL PVT LTD Vs. DEPUTY DIRECTOR OF INCOME -TAX (INTERNATINAL TAXATION)	August 20, 2013
FIBRES AND FABRICS INTERNATIONAL PVT. LTD Vs. COMMISSIONER OF INCOME TAX	June 21, 2013
FIRST ARYCO INDIA LIMITED AND ORS Vs. BALLARPUR INDUSTRIES LIMITED	June 4, 2013
First Choice food Products Pvt. Ltd. Vs. State of Karnataka, Karnataka Industrial Areas Development Board, The Development Officer and Executive Engineer and The Commissioner Directorate of Industries	September 25, 2013
Fisheries Co-operative Society (Regd.) Vs. State of Karnataka by its Secretary and Others	September 30, 2013
FORTIS HOSPITAL LIMITED Vs. STATE OF KARNATAKA	September 17, 2013
Four Seasons Wines Ltd. Vs. Commissioner of Excise, M/s. Elite Vintage Winery India Pvt. Ltd. and Krishna Valley Wine Yard Pvt. Ltd.	March 25, 2013
FOURESS ENGINEERING Vs. FOURESS ENGINEERING KARMIKA SANGHA	January 9, 2013
FOUSIA BANU Vs. MOHAMMED SALEEM	June 14, 2013
FOUZIA Vs. STATE OF KARNATAKA	February 15, 2013
G B RAVI S/O BETTAIAH AND ORS Vs. H J BHASKAR, MAJOR, S/O H J JAVAREGOWDA AND ORS	January 24, 2013
G D JAYARAMA AND ORS Vs. STATE AND ORS	October 10, 2013
G GANGARAJAIAH Vs. MANAGEMENT OF KRISHNA FABRICATIONS LIMITED	April 3, 2013
G J PARIMALA Vs. STATE OF KARNATAKA AND ORS	September 24, 2013
G M BABU Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	December 6, 2013
G M CHIKKAPPAIAH Vs. STATE OF KARNATAKA AND ORS	April 25, 2013
G M NAGESHA GOWDA Vs. ANNAPOORNAMMA	September 26, 2013
G MUNISWAMY S/O GOVINDASWAMY Vs. H S NAGENDRA KUMAR S/O HAMMIGE SATYANARAYANA SETTY	November 6, 2013
G N CHANNAPPA Vs. STATE	March 4, 2013
G NAGARAJ S/O LATE GURAPPA AND ORS Vs. AIR CRAFT EMPLOYEES	January 9, 2013
G NIJAGUNA Vs. CENTRAL PROVIDENT FUND COMMISSIONER MINISTRY OF LABOUR GOVERNMENT OF INDIA	November 22, 2013
G RAMESH REDDY; G SAVITHA Vs. STATE BY DRUGS INSPECTOR BANGALORE CIRCLE	August 22, 2013
G S SHANTH AND ORS Vs. MOHAMMED ISMAIL @ NAWAB AND ORS	January 21, 2013
G S SUBBANNA S/O LATE D S SIDDEGOWDA Vs. DISTRICT REGISTRAR MANDYA, MANDYA DISTRICT	November 19, 2013
G SHASHANK Vs. UNION OF INDIA; DEFENCE ESTATE OFFICER AND ORS	August 6, 2013
G SRINIVASAN S/O SRI PADMANABHAN GOPALAN Vs. UNION OF INDIA	October 22, 2013
G Udaya Kumar alias Uday Vs. State of Karnataka	December 18, 2013
G UDAYA RAVI Vs. STATE OF KARNATAKA	October 11, 2013
G VIRUPAKASHASWAMY Vs. TAHSILDAR BANGALORE NORTH TALUK	August 5, 2013
G. GANGARAJAIAH Vs. STATE BY CENTRAL POLICE STATION	April 1, 2013
G. Hanumappa Vs. Assistant Commissioner and Sri. Gangadharan	August 30, 2013
G. KRISHNAPPA Vs. SYED IRFAN AHMED AND OTHERS	June 10, 2013
G. Kusuma and Kum. Deepa. K. Vs. B.H. Govindappa	December 3, 2013
G. Manjunath Vs. State of Karnataka and Others	September 18, 2013
G. MOUNAGURUSWAMI AND SEETHARAMAYYA Vs. STATE OF KARNATAKA REPTD. BY SPP HIGH COURT OF KARNATAKA	December 12, 2013
G. PATALAPPA AND OTHERS Vs. SMT. GOWRAMMA LEGAL REPRESENTATIVES OF DECEASED AND ANOTHER	June 28, 2013
G. Prakash and Others Vs. Managing Director, The Chief Traffic Manager, The Divisional Traffic Officer and The Divisional Controller KSRTC	March 26, 2013
G. PREMAKUMAR Vs. G.T. ROOPASHRI	December 13, 2013
G. Rajanna Vs. L. Manjula	June 26, 2013
G. RAMAIAH Vs. V. NANJUNDA MURTHY,	April 3, 2013
G. Raman alias Ramanath Vs. Mrs. Padma M.V. and ICICI Lombard Motor Insurance Co., Ltd.	September 27, 2013
G. RAVISHANKAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	July 16, 2013
G. Savitha Vs. Govindaraju	August 30, 2013
G.A. Mansoor Alam Khan Vs. Commissioner Mysore City Corporation	September 12, 2013
G.A. RAVISH Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	November 18, 2013
G.B. Basvanyappa Vs. State of Karnataka, The Assistant Commissioner, The Tahasildar and The Committee for Regularization Of Un-Authorised Occupation of Government Lands for Sorab Taluk	September 11, 2013
G.B. MANJUNATH Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY DEPARTMENT OF HOME, THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE AND SRI T. VIJAYAKUMAR	December 19, 2013
G.BYRAPPA Vs. STATE OF KARNATAKA	November 7, 2013
G.C. Bhageerathamma and Sri G.C. Shadakshararadhya Vs. K. Shanthaveeranna, Tahsildar, Assistant Commissioner and Deputy Commissioner	July 1, 2013
G.C. Raghavendra Vs. K. Natesh Babu and M/s. Oriental Insurance Co. Ltd.	July 18, 2013
G.D. Srinivas Vs. Dr. Veena Raghuraj and Others	October 8, 2013
G.K. HEMANTH Vs. LEGNO DOOR SYSTEMS	February 15, 2013
G.KUSUMA Vs. B.H.GOVINDAPPA	December 3, 2013
G.M. BABU Vs. N. SIVASAILAM	January 15, 2013
G.M. Nagesha Gowda, G.M. Chandrashekara, G.M. Laxmisha and G.M. Ramesha Vs. Annapoornamma and Others	September 26, 2013
G.M. Narasimhamurthy and Others Vs. State of Karnataka, rep. by the Principal Secretary to Government, Revenue Department, The Under Secretary to Government, Revenue Department, Survey Settlement and Land Records and The Chairman, Recruitment Co	October 22, 2013
G.M.H. Laboratories, Himachal Pradesh and Sri. Ram Gopal Goyal Vs. Assistant Drugs Controller, Bangalore	May 21, 2013
G.N. Srikanth Vs. State of Karnataka, Department of Home Represented by its Secretary, The Inspector General of Police, Karnataka State Human Rights Commission, Suprintendent of Police and Sri. Puttaramaiah	October 1, 2013
G.N.R. BABU Vs. K. MUTHAPPA	March 21, 2013
G.P. SHANTHA KUMAR Vs. DISTRICT REGISTRAR	September 6, 2013
G.R. NANJUNDAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	December 10, 2013
G.R. Ramesh Vs. State of Karnataka and Others	June 26, 2013
G.S. ADILAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY	August 26, 2013
G.S. Dood Peer Vs. Deputy Commissioner, Chitradurga, Deputy Director, Food and Civil Supplies and Tasildhar, Holalkere Taluk	November 11, 2013
G.S. Narayana Rao Vs. Deputy Tahsildar and Others	July 18, 2013
G.S. SHARMA Vs. STATE OF KARNATAKA	April 4, 2013
G.U.VIJAYALAKSHMI Vs. SIDDESH S.HOMBARADI	November 29, 2013
G.V. ANANDA Vs. STATE OF KARNATAKA	February 20, 2013
G.V. Guddappa and Saraswathamma Vs. State of Karnataka by Shiralakoppa Police rep. by SPP	December 5, 2013
G.V. SATHISH Vs. K.R. VADIRAJA	February 12, 2013
G.Y. Katwe Vs. Official Liquidator	July 4, 2013
GADIGEVVA Vs. GOURAVVA	August 14, 2013
GADIGEVVA KOM CHANNAMALLAYYA HIREMATH AND ORS Vs. SIDDANAGOUDA BASANGOUDA KENCHANAGOUDAR AND ORS	September 20, 2013
GAJENDRA SADASHIV SUNADALE Vs. STATE OF KARNATAKA	April 4, 2013
GANAPA Vs. AKBAR SHERIF	September 20, 2013
GANAPATHI KAMATH Vs. VASANTHI R ALVA	September 3, 2013
Ganesh Devadiga Vs. M. Jagadishchandra Hegde, Ramadasa Acharya, Mohan Samagara and Vinay Kumar Shetty	June 26, 2013
Ganesh Prasad Vs. Suresh Bandari	January 15, 2013
GANESH RAO Vs. STATE OF KARNATAKA	December 6, 2013
GANESH S/O MUTHUMADHA AND ORS Vs. STATE	January 10, 2013
GANESH SHAMJI JOSHI Vs. LAND TRIBUNAL HUKERI	December 20, 2013
GANESH SHENOY Vs. M/S. THE MANAGEMENT OF SHETRON LIMITED	March 25, 2013
GANESH STEEL ROLLING MILLS LIMITED Vs. STCL LIMITED	May 21, 2013
Ganesha and Company Vs. State of Karnataka	July 5, 2013
Ganeshappa and Smt. Annapurnamma Vs. B.N. Keshavamurthy, Benakappa and The New India Assurance Co., Reptd. by its Branch Manager	December 2, 2013
GANESHLAL TAPADIYA Vs. BASAVARAJ PATIL @ RAJA PATIL	April 10, 2013
GANGACHARI @ GANGANNA S/O RAMACHARI Vs. STATE	January 8, 2013
GANGADHARA @ CHARSI AND KESHAVASWAMY Vs. STATE	November 26, 2013
GANGAMMA Vs. GOVERNMENT OF KARNATAKA VIDHANA SOUDHA	August 21, 2013
Gangamma Vs. Madan Kumara and The Manager Iffco Tokio General Insurance Co. Ltd.	December 5, 2013
Gangamma Vs. State of Karnataka and The Tahsildar, Doddaballapura Taluk	September 18, 2013
GANGAMMA AND ORS Vs. MANAGER, NATIONAL INSURANCE CO LTD AND ORS	February 12, 2013
GANGANARASAIAH Vs. SHANKAR REDDY	August 12, 2013
GANGAPPA S/O BHIMAPPA SUNAGAR Vs. FAKKIRAPPA S/O BASAPPA KALAKAI	March 14, 2013
Gangarajamma and Gangadhar Vs. B M Karunakara and The Manager, Bajaj Allianz General Insurance Co. Ltd.	June 25, 2013
Gangaraju Vs. State by Javagal Police	June 3, 2013
Gangaraju alias Raju Vs. State of Karnataka	January 16, 2013
GANGAWWA REP. P.A. HOLDER, ULAVAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	February 28, 2013
Gangawwa, Laxman and Smt. Sangavva Vs. Mumtaj and Others	September 13, 2013
Gangubai and Others Vs. Subhaschandra and Others	November 26, 2013
GARUDA AUTOCRAFT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	July 18, 2013
GAYATHRI Vs. STATE OF KARNATAKA	November 5, 2013
Gayathri and Others Vs. Rajanna	August 20, 2013
GAYATHRI DEVI Vs. STATE OF KARNATAKA	December 6, 2013
GAYATHRIDEVI A P Vs. MADAIAH	December 16, 2013
GE India Technology Centre Private Limited Vs. Deputy Commissioner of Income Tax	February 27, 2013
GEDDAPPA Vs. KALAVATI AND ORS.	December 3, 2013
Geetha Vs. K. Nagappa and Smt. M. Bagya Lakshmi	September 11, 2013
Geetha Krishnamurthy Vs. Sri Haroon Rasheed, Mohamood Shah, Mustafa Kamal and Mohamed Alam	September 11, 2013
GEETHA S PATIL Vs. STATE OF KARNATAKA	October 31, 2013
Geetha V Patil and Others Vs. State of Karnataka Represented by Its Secretary Department of Social Welfare, The State of Karnataka Represented by Its Secretary Department of Education and The Karnataka Residential Educational Society	June 26, 2013
GEMALTO TERMINALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	September 12, 2013
GEMINI DYEING & PRINTING MILLS LTD. Vs. COMMR. OF CUS.	September 11, 2013
GENERAL MANAGER AEROSPACE DIVISION, Vs. C K REVUNNI KUTTY	October 1, 2013
GENERAL MANAGER, KSRTC AND ORS Vs. SUDEEP A K	November 11, 2013
GENERAL MANAGER, OWNER-CUM-CUSTODIAN OF INTERNAL INSURANCE FUND; PRADEEP KUMAR V N, S/O NAGARAJU Vs. PRADEEP KUMAR V N, S/O NAGARAJU; GENERAL MANAGER, OWNER-CUM-CUSTODIAN OF INTERNAL INSURANCE FUND	July 17, 2013
General Manager, The Divisional Personnel Officer and The Senior Divisional Mechanical Engineer, South Western Railway Vs. P.Y. Jaithkumar	November 29, 2013
GHORI JAN Vs. STATE OF KARNATAKA AND SPECIAL LAND ACQUISITION OFFICER, SHIMOGA URBAN DEVELOPMENT AUTHORITY	February 13, 2013
GHOUSE SAB Vs. SMT. INDIRA BAI AND ANOTHER	September 12, 2013
Giddegowda Vs. Devarajegowda and The Oriental Insurance Co. Ltd.	December 4, 2013
Gilbert Lasrado Vs. Deputy Commissioner, The Assistant Commissioner and The Deputy Tahsildar	October 1, 2013
GILBERT MASKARNUS, S/O JOHN MASKARNUS Vs. STATE OF KARNATAKA	July 5, 2013
Gimpex Limited and M/s. Gimpex Metal Limited Vs. M/s. Arunodaya Minerals and Others	April 22, 2013
Giridhar Vs. Sri Kasthuri Sreenavasa Pai alias Varadaraya Pai and The State	August 22, 2013
GIRIJA Vs. SURESH B	August 14, 2013
Girimallappa Vs. Divisional Controller NWKRTC	November 29, 2013
Girish Vs. Brunda	October 28, 2013
GIRISH B S Vs. STATE	July 12, 2013
GIRISH CHANDRA Vs. STATE OF KARNATAKA	September 17, 2013
GIRISH DODDABASAPPA TATTI AND ORS Vs. DODDABASAPPA BASHETTEPPA TATTI AND ORS	August 5, 2013
GIRISHCHANDRA Vs. STATE	February 5, 2013
GIRIYAMMA Vs. VISHWANATH POOJARI	August 5, 2013
GLENMARK PHARMACEUTICALS LTD Vs. STATE OF KARNATAKA	October 28, 2013
GNYANESH @ GYANAGOUDA Vs. STATE OF KARNATAKA	December 16, 2013
Gold Coins Hotels and Resorts Ltd. Now Known As M/s. Renown Hotels and Resorts Pvt. Ltd., Rep. by its Director Mr. Chetan P Tayal Vs. Sri. Mohammed Nissar, Smt. Abida Nahid, Sri. L. Chaturbhuj and Smt. C. Maya	February 12, 2013
Gold Enterprises A Firm Constituted under the Provisions of the Indian Partnership Act, 1932 represented by its Partners Mr. Mohammed Shabbir and Mrs. Nikat Shabbir Vs. Siraj Rehamathulla and M/s. Sattva Developers Private Limited (Sattva Group)	October 8, 2013
GOLD FIELD STEELS PVT. LTD. Vs. SANJAY ALLOYS PVT. LTD.	March 11, 2013
GOLD FINCH HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	November 22, 2013
Golden Valley Education Trust KGF First Grade College Vs. Principal Secretary to Government Higher Education Department, The Commissioner of Collegiate Education, The Joint Director of Collegiate Education and Sri. C. Madangopal	September 12, 2013
GOLDEN VALLEY EDUCATIONAL TRUST OORGAM REPRESENTED BY ITS PRESIDENT Vs. VOKKALIGARA SANGHA REPRESENTED BY ITS SECRETARY	September 25, 2013
GONUGUNTA BRAHMAIAH Vs. STATE BY CBI POLICE ACB, BANGALORE	December 13, 2013
GOPAL REDDY S/O NARASA REDDY AND ORS Vs. NIZAMUDDIN S/O BANU MIYAN AND ORS	January 3, 2013
GOPALA S/O CHANDREGOWDA AND ORS Vs. STATE	April 25, 2013
GOPALAIAH Vs. JAYAKUMARI	June 6, 2013
GOPAMMA; BHAGYAMMA Vs. STATE OF KARNATAKA	September 2, 2013
Gopappa Naik and Sri Mahendrakumar G. Naik alias Lokeshawara Vs. State of Karnataka Department of Commerce and Industries by its secretary, Director Department of Mines and Geology and Sri Thukaram Pattappa L.	September 30, 2013
GOPI Vs. THE STATE OF KARNATAKA REP. BY SPL. PUBLIC PROSECUTOR	December 20, 2013
Gopinath Vs. Chief Secretary and Others	July 2, 2013
GOPINATH @ GOPINATHSA Vs. SUPERINTENDENT OF POLICE	December 6, 2013
Gopinath Rao Miraskar Vs. Commissioner of Police and Inspector of Police Subramanya Nagar Police Station	November 11, 2013
GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND "UNDER SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST AND FAROOQIA DENTAL COLLEGE & HOSPITAL	March 20, 2013
GOVIND TRADERS Vs. AMRUTLAL SHANTILAL SHAH	January 8, 2013
GOVINDA Vs. MANAGEMENT OF KARNATAKA SILK INDUSTRIES CORPORATION	August 21, 2013
GOVINDA @ GOVINDARAJ, S/O RAJANNA; VENKATESHA @ VENKI, S/O RAJANNA Vs. STATE OF KARNATAKA	March 22, 2013
GOVINDA BALSU SALUNKE AND ORS Vs. KEER MUKUND SALUNKE AND ORS	August 2, 2013
Govinda Raju Y. Vs. Bangalore Development Authority	September 17, 2013
GOVINDAPPA @ GOVINDARAJU; THIMMAIAH AND ORS Vs. STATE	August 6, 2013
Govindareddy Vs. M/s. Tailor Made Exports rep. by its Proprietor Mrs. Jassi Lawrence	September 27, 2013
GOVINDEGOWDA Vs. DEPUTY COMMISSIONER	March 21, 2013
GOWARAMMA Vs. DEPUTY COMMISSIONER OF POLICE	September 20, 2013
GOWRAMMA Vs. SUBBANNA	April 17, 2013
Gowramma Vs. Special Land Acquisition Officer Bangalore Development Authority	January 24, 2013
Gowramma Vs. Secretary to Government of India, The Deputy Secretary to Government of India, The Principal Secretary to Government of Karnataka and The Under Secretary, Government of Karnataka	November 27, 2013
Gowramma and Others Vs. M/s. S.R.S. Travels and The Branch Manager, New India Assurance Co. Ltd.	September 16, 2013
GOWRAWWA W/O LATE Vs. ASSISTANT COMMISSIONER ORS	March 22, 2013
GOWRI LANKESH ANDK.L. ASHOK Vs. THE STATE OF KARNATAKA BY ITS SECRETARY,	April 10, 2013
GRAESON JOSE Vs. ARUNA INSTITUTE OF NURSING SCIENCES TUMKUR	January 3, 2013
GRAPHAS ENTERPRISES Vs. K H PRAKASH	April 16, 2013
GRAS IMPEX PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES VANIJYA THERIGE KARYALAYA GANDHINAGAR BANGALORE	March 12, 2013
GREEN TOUCH FOOD AND CARE PRIVATE LIMITED Vs. POORNIMA	November 13, 2013
GREGORY D’SA Vs. UDUPI CITY MUNICIPAL COUNCIL,	September 6, 2013
GSP INFRATECH DEVELOPMENT LTD. Vs. UNION OF INDIA	April 3, 2013
GUDADAPPA Vs. STATE OF KARNATAKA	September 3, 2013
GUDUSAB Vs. CHIEF ENGINEER, KNNL IP JONE AND OTHERS	April 5, 2013
GUJARAT PETROSYNTHESE LIMITED Vs. UNION OF INDIA	September 11, 2013
GUJJALA PURUSHOTTAMA S/O RENUKAMMA AND ORS Vs. K VENKATARAMANA S/O K BHEEMAPPA AND ORS	August 5, 2013
Gunashekar alias Guna Vs. State by Halasuru Police Station Bangalore represented by The State Public Prosecutor and Arogyaraj	December 5, 2013
GUNDA NAIKA P.S. Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY, THE SECRETARY, KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD, THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS, RAMANAGARA DIST AND THE HEAD MASTER, SRI RAMA HIGH SCHOOL	December 10, 2013
Gundappa Vs. Agriculture Produce Market Committee, By its Secretary	November 27, 2013
GUNDAPPA (DECEASED) BY LRS. Vs. COMMISSIONER KARNATAKA HOUSING BOARD, BANGALORE	February 11, 2013
Gunjan Bhargava Vs. Sri Gaurav Bhargava	July 10, 2013
Gurappa and Nanjappa Vs. Revenue Inspector and Others	June 17, 2013
GURU @ GURUMALLAPPA Vs. STATE OF KARNATAKA	June 7, 2013
GURU TEAK INVESTMENTS (MYSORE) (P.) LTD Vs. UNION OF INDIA	November 18, 2013
GURU TEAK INVESTMENTS (MYSORE) PVT.LTD Vs. UNION OF INDIA	April 10, 2013
GURULINGAPPA Vs. PRASHANTH	February 20, 2013
GURURAJ BANDHI Vs. NITHIN KUMAR AND ORS	July 22, 2013
Guttappa Vs. Sri Thimmarayappa and Sri Sampangiramaiah	July 19, 2013
GYANARAM Vs. STATE OF KARNATAKA	December 11, 2013
GYPSUM STUDIO DESIGNS Vs. COMMISSIONER OF CUSTOMS	September 23, 2013
H BHANUMURTHY Vs. MANAGEMENT OF BHARAT EARTH MOVERS	March 25, 2013
H C KARIGOWDA Vs. STATE OF KARNATAKA	January 4, 2013
H C NARAYANASWAMY Vs. MANAGING DIRECTOR, ORIENTAL INSURANCE CO LTD AND ORS	March 1, 2013
H G NAGANAGOUDA S/O GURUSIDDANAGOUDA AND ORS Vs. KURINARASAPPA S/O KURILINGAPPA AND ORS	August 2, 2013
H J MAHESH KUMAR Vs. STATE OF KARNATAKA	April 2, 2013
H J TEMBAD Vs. STATE BY DEPUTY S P	June 10, 2013
H K ANANTHASUBBA RAO Vs. AMITHA PRASAD AND ORS	January 22, 2013
H K HALESH Vs. STATE OF KARNATAKA	February 5, 2013
H LAKSHMAMMA Vs. STATE OF KARNATAKA	November 28, 2013
H M RAJAPPA Vs. DIRECTOR OF AGRICULTURAL MARKETING BANGALORE	December 9, 2013
H M RUDRARADHYA Vs. UMA	October 1, 2013
H N SHREEDHAR Vs. ASST PROVIDENT FUND COMMISSIONER	October 9, 2013
H P SWARUPA RANI Vs. H S SHIVANANDA MURTHY	January 30, 2013
H R GURAPPA Vs. P RAJASHEKAR	October 31, 2013
H R NARAYANA RAO Vs. STATE PF KARNATAKA	January 16, 2013
H RAJENDRAPRASAD Vs. DEPUTY GENERAL MANAGER KARNATAKA STATE FINANCIAL CORPORATION AND ORS	October 1, 2013
H S CHANDRE GOWDA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION	September 6, 2013
H S SAROJAMMA Vs. N SATYANARAYANA	November 6, 2013
H SHANKER SHETTY Vs. VIJAYANAGARA CLUB AND ORS	September 20, 2013
H SUSHEELA Vs. BANGALORE DEVELOPMENT AND ORS	January 29, 2013
H T MANI W/O SOMEGOWDA AND ORS Vs. MANAGER, NEW INDIA ASSURANCE CO LTD	February 5, 2013
H ZAINUDDIN S/O HASSAN MUSALIAR Vs. STATE	March 18, 2013
H. Bhanumurthy Vs. Management of Bharat Earth Movers Ltd.	March 25, 2013
H. Krishna Bhat Vs. Sri. P.D. Devendranath	November 28, 2013
H. KRISHNA REDDY Vs. STATE OF KARNATAKA	January 3, 2013
H. Lakshmamma Vs. State of Karnataka, represented by its Secretary, Department of Women and Child Welfare Department, The Deputy Director, Women and Child Welfare Department, The Child Development Project, Officer and Member Secretary and Smt. M	November 28, 2013
H. Lakshminarayan Vs. M/s. United India Insurance Co. Ltd. and Mr. Arjun Mahanta	October 31, 2013
H. Linge Gowda Vs. State of Karnataka rep. by its Principal Secretary, The Deputy Commissioner, The Tahasildar and Sri Rangaswamaiah	July 11, 2013
H. Lokesh and Others Vs. State of Karnataka Rep. by its Secretary to Government and Others	October 28, 2013
H. Lokeshwari, N. Gagan and N. Varshini Vs. Sri. Karranna, The Branch Manager, United India Insurance Co. Ltd., Smt. Puttamma and Sri. Thippanna	November 11, 2013
H. Nagaraj Vs. Bangalore Development Authority	September 12, 2013
H. Nagarajappa and Ashoka Vs. Purandarappa	July 29, 2013
H. Nanjundaiah and Smt. Jayalakshmi Vs. Sri. Y. Sudhakar Reddy and The Regional Manager, The New India Assurance Co. Ltd.	December 4, 2013
H. Narayan Vs. State of Karnataka	July 31, 2013
H. RAMAKRISHNA GOWDA Vs. KARNATAKA INFORMATION COMMISSION	April 9, 2013
H. Ravindra Vs. State of Karnataka, by its Secretary, Department of Urban Development, Bangalore Development Authority rep. by its Commissioner and The Addl. Land Acquisition Officer, Bangalore Development Authority	November 29, 2013
H. RAVINDRAPPA Vs. SMT. H.R. SHOBHA	March 27, 2013
H. SARITA Vs. COMMISSIONER THE BANGALORE DEVELOPMENT AUTHORITY	June 20, 2013
H. V. Srinivasa Vs. Byra Reddy, Kishore alias Kitty and Soori	September 17, 2013
H.B. Industries Vs. State of Karnataka and Others	June 19, 2013
H.B. Prema, Sujayalakshmi K. and Priya K. Vs. Sri. T. Anandkumar, Smt. Arasamma, Kum. Hemavathi and Kum. Ramya	December 4, 2013
H.B.PREMAKUMARI Vs. STATE OF KARNATAKA	July 5, 2013
H.B.UDAY KUMAR Vs. STATE OF KARNATAKA	August 12, 2013
H.C. Anjaneya Vs. State of Karnataka	July 9, 2013
H.C. VIJAYKEETHI Vs. UNION OF INDIA BY SECRETARY,	December 17, 2013
H.CHANNAHANUMAIAH Vs. STATE OF KARNATAKA	March 22, 2013
H.D. Mahalingaiah Vs. State of Karnataka	August 7, 2013
H.E. GIRISH Vs. STATE OF KARNATAKA	October 25, 2013
H.E. Panduranga Vs. Commissioner of Income Tax and Another	January 21, 2013
H.E. Sanna Hanumanthappa and Nagamma Vs. K. Mahabhadrappa and The Divisional Manager, Oriental Insurance Co. Ltd.	September 11, 2013
H.G.YOGANAND Vs. STATE OF KARNATAKA	April 26, 2013
H.J. Siwani Vs. Sri M. Narasimhaiah, Sri N. Ramesh, Sri N. Venugopal and Smt. Venkatamma	August 6, 2013
H.K. Halesh and Others Vs. State of Karnataka and Others	February 5, 2013
H.K. Krishna Vs. Asst. Executive Engineer and Sri. M.D. Babjaan	July 18, 2013
H.K. Nagaraju Vs. Y.S. Puttaramu and The Manager, The ICICI Lombard Motor Insurance Company Ltd.	July 19, 2013
H.LAKSHMINARAYAN Vs. UNITED INDIA INSURANCE CO., LTD	October 31, 2013
H.M. Nanjundappa Vs. Director of Marketing and Agricultural Produce Market Committee	August 7, 2013
H.M. Trust and Others Vs. Union of India and Others	June 4, 2013
H.N. DINESH Vs. MALENDAU	July 23, 2013
H.N. Ravindra and Others Vs. Principal Secretary Department of Medical Education and Others	June 5, 2013
H.R. KOUSALYARAMA Vs. STATE OF KARNATAKA	March 15, 2013
H.R. Ramesh Vs. State by the SHO Madikeri Town PS Madikeri and Smt. B.A. Aruna Anand Saliyana	October 23, 2013
H.S. BASAVARAJ Vs. LAND TRIBUNAL	December 5, 2013
H.S. Divyananda Vs. Sri. Ravi, Smt. Susheela and The Branch Manager, United India Insurance Co. Ltd.	September 27, 2013
H.S. GADHADAR PRINTER & PUBLISHER Vs. TIMES PUBLISHING HOUSE LIMITED	March 1, 2013
H.S. Mohammed Vs. Isubu, The New India Assurance Co. Ltd., Rep. by its Manager, Isru Beary and Smt. Beepathumma	November 27, 2013
H.S. Nandish Vs. H.S. Mahadev Prasad	October 11, 2013
H.S. Umesh and Smt. Poornima Umesh Vs. Oriental Insurance Co. Ltd., Bangalore-1 and Sri H.B. Harish	October 10, 2013
H.T. RAMEGOWDA AND OTHERS Vs. H.M. CHENDREGOWDA	July 31, 2013
H.V. CHANDRASHEKARA AND OTHERS Vs. STATE OF KARNATAKA, REPRESENTED BY THE PSI	May 28, 2013
H.V. Lalitha Vs. Commissioner, The Executive Engineer and The Revenue Officer	July 2, 2013
H.V. NARAYANASWAMY Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.	October 1, 2013
H.V.AKSHATHA Vs. PRADHYUMNA VEDAVYASA ADIGA	July 25, 2013
HAFEEZ-UR-RAHMAN Vs. NEW INDIA ASSURANCE CO. LTD	November 5, 2013
HAFEEZUR RAHMAN Vs. BANGALORE DEVELOPMENT AUTHORITY	November 19, 2013
HAJARATSAB S/O RAJESAB NADAF AND ORS Vs. FATIMA W/O MOHAMMED SHUKOOR SUDARJI MAJOR OCC AND ORS	August 2, 2013
HAJI C.K. ABDUL REHMAN Vs. Y. NARASIMAIAH AND ANOTHER	June 21, 2013
HAJI MALANGA Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION	January 3, 2013
HAJILAL @ EJILAL Vs. GUDDAPPA	August 13, 2013
Halageri Manjappa, Halageri Ekanthappa and Halageri Mylappa Vs. State by Karnataka	September 13, 2013
Hameed Khan Vs. Assistant Executive Engineer Bangalore Electricity Supply Limited (BESCOM) and Mr. Abbas Ali Bohara	December 3, 2013
HAMEEDA W/O SYED NAYAZ PASHA AND ORS Vs. SHIVADEVI P S S/O SHANKAR BHAT AND ORS	February 20, 2013
HAMMIGI VEERANNA Vs. SRIRAM TRANSPORT FINANCE COMPANY LTD	September 5, 2013
HAMZA Vs. STATE OF KARNATAKA REP. BY RANGE FOREST OFFICER	December 12, 2013
Hanamant Vs. State of Karnataka By Police Sub-Inspector Badami Police Station	September 17, 2013
HANAMANT GANAPATI KALUVE Vs. DRAKSHAYINI	February 28, 2013
HANAMANTAGOUDA Vs. MALLIKARJUNAGOUDA AND OTHERS	July 29, 2013
HANAMANTAPPA BEERAPPA LANGATI Vs. BASUBI @ BABUBI AND ORS	September 26, 2013
HANAMANTH Vs. DIVISIONAL CONTROLLER & DISCIPLINARY AUTHORITY	March 18, 2013
HANAMANTH AND ORS Vs. STATE OF KARNATAKA	December 10, 2013
HANAMANTRAO SHANKAR KULKARNI Vs. STATE OF KARNATAKA	July 2, 2013
HANMANT Vs. MASTER ANIL	November 5, 2013
HANMANTH APPAYYA NANDI Vs. STATE OF KARNATAKA	February 5, 2013
HANNI KALLISHANATH AND OTHERS Vs. MADHUKAR AND OTHERS	May 28, 2013
Hanumakka, Sri. Shivananda and Sri. Nataraja Vs. Oriental Insurance Co. Ltd., Represented by its Manager and Shri B.K. Lokesh	November 11, 2013
HANUMAN SINGH SHEKAWATH Vs. UNION OF INDIA	October 31, 2013
Hanumanna M. Vs. chairman and Disciplinary Authority and The Appellate Authority Cauvery Grameena Bank	August 2, 2013
Hanumantappa Vs. State of Karnataka by Lokayukta Police Station Represented by State Public Prosecutor	September 27, 2013
HANUMANTH RAMAPPA HUNASIKATTI Vs. STATE OF KARNATAKA	February 4, 2013
HANUMANTHA GOWDA; MANAGING DIRECTOR, OWNER OF KSRTC BUS BEARING Vs. MANAGING DIRECTOR, OWNER OF KSRTC BUS BEARING; HANUMANTHA GOWDA	July 25, 2013
HANUMANTHA REDDY Vs. K. RAGHAVA REDDY	March 19, 2013
Hanumanthappa Vs. Basavaraja alias Eshwarappa, B. Eshwarappa and The Oriental Insurance Co. Ltd.	July 18, 2013
Hanumanthappa Vs. Assistant Registrar of Co-operative Societies, Secretary and The State of Karnataka	July 3, 2013
HANUMANTHAPPA AND CHANDRAMMA Vs. M/S. ORIENTAL INSU. CO. LTD. BY ITS DIVISIONAL MANAGER AND N.B. SHIVAKUMAR	December 9, 2013
HANUMANTHAPPA S/O KALLIBADE RANGAPPA; NINGAPPA S/O NEELAPPA; RAMAPPA S/O NINGAPPA AND ORS Vs. STATE OF KARNATAKA	July 24, 2013
HANUMANTHARAYA Vs. NATIONAL INSURANCE CO LTD	November 13, 2013
Hanumantharayappa Vs. Sakamma, Sri Anjinappa and Sri Lenkappa (Sri Ashwathappa, Smt. Lakkamma and Sri Hanumanthappa)	October 29, 2013
Hanumantharayappa and Smt. Gowramma Vs. K. Raja and The New India Assurance Co. Ltd.	November 25, 2013
HANUMANTHASHETTY AND NAGAMMA Vs. SIGBATHULLA KHAN AND ORS	December 6, 2013
HANUMANTHEGOWDA Vs. MANAGER, NATIONAL INSURANCE COMPANY LTD	August 5, 2013
Hanumanthegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director	September 11, 2013
HANUMANTI Vs. STATE OF KARNATAKA	March 22, 2013
Hanumappa and Sri. Muniyappa Vs. Deputy Commissioner, Bangalore Rural District, Bangalore Taluk and Others	September 27, 2013
HANUME GOWDA Vs. STATE OF KARNATAKA	June 6, 2013
HAPPY SOCIAL ASSOCIATION, BANGALORE Vs. THE HOME SECRETARY	November 7, 2013
Harapanahalli Grahakara Sahakara Sangha Niyamit Harapanahalli, Vinayaka Balakedarara Sahakara Sangha Niyamit Harapanahalli and Hindulida Vargada Grahakara Sahakara Sangha Niyamit Harapanahalli Vs. State of Karnataka, The Director of Co-Operative	July 18, 2013
Harini alias Ashwini Vs. M. Gangadhara	September 27, 2013
Harish Acharya Major, President, Sri K. Jayaram Major, General Manager and Vishwakarma Sahakara Bank Ltd. by its General Manager Vs. Joint Registrar of Co-operative Societies, Karnataka State Urban Banks Federation, The Joint Registrar of Co-ope	August 2, 2013
HARISH K Vs. CONSORTIUM OF MEDICAL	June 6, 2013
HARISH S/O VENKOBA RAO Vs. AMARAVATHI	March 25, 2013
HARISHRAJ URS AND SRI. MAHESHRAJE URS Vs. VINAYRAJ URS AND SMT. SHANTHAMMANNI	March 19, 2013
HARSHITHA @ MANJULA Vs. S.HARISH	December 12, 2013
HASANSAB MODINSAB KOCHHARAGI Vs. STATE OF KARNATAKA	August 21, 2013
Haseeb Mudasir, Mr. G. Chand Basha, Mrs. Sayeeda Begum and Mr. Najeeb Hassan Vs. Station House Officer, Station House Officer, Station House Officer and Station House Officer	June 11, 2013
HASEENA BHANU Vs. ASMATHUNNISA	June 13, 2013
HASHAMSAHEB Vs. ABDULWAHAB	July 9, 2013
HATHWAY KRISHNA CABLE (PRIVATE) LIMITED Vs. STATE OF KARNATAKA	March 1, 2013
HAVAPPA Vs. TAHASILDAR AURAD	March 22, 2013
HAZRATHSHA Vs. MOHAMMED IQBAL	March 20, 2013
HEMA Vs. SANTOSHI SHIVAJI DESHMUKH	June 19, 2013
Hemachandra Vs. Shankara and The Managing Director, Karnataka State Road Transport Corporation	July 11, 2013
Hemavathi G.N. and Ku. B.R. Ramyashree Vs. Sri. Tanveer Pasha and The Bajaj Allianz General Insurance Co. Ltd.	July 1, 2013
Hemedevi Vs. Regional Commissioner Bangalore Division	December 5, 2013
HIGH COURT OF KARNATAKA Vs. SHANTHINATH N PATIL	February 4, 2013
HIGH COURT OF KARNATAKA Vs. V M NARAYANAPPA,	August 22, 2013
HIGH COURT OF KARNATAKA Vs. PATRICK LAWRENCE PROPRIETOR, M/S. LION HOLDING'S	June 13, 2013
HIGH COURT OF KARNATAKA AND ORS. Vs. SUNDRESH AND ORS.	January 29, 2013
Hindustan Aeronautics Limited, Engine Division represented by Muthukumar Swami versus Chief of Projects Vs. Assistant Commissioner of Customs and Commissioner of Customs	November 26, 2013
Hindustan Petroleum Corporation Limited Vs. Capt. H.R. Prasad	August 1, 2013
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMR. OF S.T.	December 17, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 14, 2013
HINDUSTAN UNILEVER LIMITED Vs. GOVERNMENT OF KARNATAKA AND ANOTHER	August 8, 2013
HINDUSTAN UNILEVER LIMITED Vs. STATE OF KARNATAKA	November 5, 2013
HINDUSTHAN MARBLES AND GRANITE Vs. STATE OF KARNATAKA	August 26, 2013
Hiren Negandhi Vs. NGEF Limited (in liquidation), Represented by its Official Liquidator	November 29, 2013
HMT Watch Factory IV Vs. State of Karnataka	June 19, 2013
Holabasappa Vs. Shanta and The State of Karnataka represented by SPP, High Court of Karnataka	December 3, 2013
HON'BLE KARNATAKA LOKAYUKTA Vs. MALLANNA	April 19, 2013
Honnaiah Vs. Lingamma	July 12, 2013
Hosamarigudi Temple Kaup by its Committee of Management Rep by President Ramesh Hegde Vs. Rajya Dharmika Parishat Rep. by its Member Secretary and Commissioner for Hindu Religious and Charitable Endowments and The State of Karnataka Commissioner	September 27, 2013
HOTEL PARAAG LTD. Vs. STATE BANK OF INDIA	September 3, 2013
Hoysala R. Vs. State of Karnataka by its Chief Secretary and Others	September 27, 2013
Hudco Niwas Vs. V. Victoriyal, D. James and Sri D. Ranganathan Major	July 12, 2013
HULAGESHA @ HULAG A. BOVI AND SMT HULIGYAMMA Vs. STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF REVENUE AND ORS.	December 12, 2013
HULIGEWWA W/O HANCHALAPPA KALLAGODI Vs. SHAVANTREWWA S/O PARASAPPA SANDIMANI AND ORS	February 7, 2013
HUMAYUN BANO Vs. BENGALOORU DEVELOPMENT AUTHORITY	July 4, 2013
Hunasavadi Rajan and A.C. Gopal Vs. State of Karnataka Represented by Station House Officer	January 4, 2013
HUSSAINAPPA S/O LAXMANNA AND ORS Vs. STATE OF KARNATAKA	January 24, 2013
Hussaini Vs. State of Karnataka Sub-Inspector of Police, Rural Police Station by State Public Prosecutor	October 28, 2013
HYVA (INDIA) PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 21, 2013
I - VEN PHARMA CAPITAL LIMITED, REPRESENTED BY ITS LIQUIDATOR Vs. DR. REDDYS LABORATORIES LIMITED, REPRESENTED BY ITS GENERAL COUNSEL	December 13, 2013
I B M INDIA PVT LTD Vs. CHIEF COMMISSIONER OF C EX	September 10, 2013
I R RAO S/O I MOHAN RAO; JAYA PRAKASH RAO S/O I MOHAN RAO AND ORS Vs. STATE OF KARNATAKA; ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUNDS; STATION HOUSE OFFICER	July 22, 2013
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. K. RAMESH	June 12, 2013
I.K. Nanaiah Vs. State of Karnataka and Others	August 6, 2013
I.M. Nirvane Gowda Vs. Sri I.M. Hiriyanna Gowda and Others	November 27, 2013
IBM INDIA (P) LTD Vs. INCOME TAX OFFICER	April 10, 2013
IBM India Private Limited Vs. Income Tax Officer (International Taxation)	January 21, 2013
IBM India Private Limited Vs. Chief Commissioner of Central Excise and Others	June 4, 2013
IBM India Private Limited Vs. Commissioner of Income-Tax Large Tax Payers Unit Bangalore-560085	March 20, 2013
IBM INDIA PVT. LTD Vs. COMMISSIONER OF INCOME TAX	September 10, 2013
ICICI Vs. Neelamma, R. Manju and Sri Syed Ilyaas	July 11, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABID AHMED	February 21, 2013
ICICI LOMBARD GENERAL INSURANCE CO LTD AND ORS Vs. JEETU D BORUAH S/O SUNIL D BORUAH; S N THANGAVELU S/O A M NATESAN AND ORS	July 5, 2013
ICICI Lombard General Insurance Co. Ltd. Vs. Roshini H. Nagpal and A. Janypasha	October 8, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SHIVAYYA KANTAYYA HIREMATH AND ORS	September 13, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MANGALA W/O DHANAPAL PATIL AND ORS	January 11, 2013
IDEYA VENDAN R AND ORS Vs. ADDITIONAL CHIEF SECRETARY AND ORS	September 26, 2013
Ideya Vendan R. and Others Vs. Additional Chief Secretary and Others	September 26, 2013
Iffco Tokio General Insurance Co. Ltd. rep. by its Branch Manager by Sri B. Gunashekar Vs. Omprakash and Srinivas K.	November 27, 2013
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K.H. MALLIKARJUNA	September 18, 2013
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. H HANUMANTHAPPA; K G SHIVAMUTHAPPA	January 15, 2013
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. K. PRABHAKAR REDDY	September 19, 2013
ILAYARAJA Vs. NEW INDIA ASSURANCE CO. LTD.	July 30, 2013
Imam Husen Hamidsab Attar Vs. State of Karnataka	September 13, 2013
Imdadulla Sharif alias Imdad and Syed Aslamalias Aslam Vs. State of Karnataka	July 2, 2013
Imran Vs. State of Karnataka by Tunga Nagar Police Station	December 10, 2013
Imran alias Imran Pasha, Jaga alias Jagannath Vs. State of Karnataka Represented by Learned State Public Prosecutor	November 27, 2013
IMRAN S/O GOUSE MOHIDDIN Vs. STATE OF KARNATAKA	January 18, 2013
IN RE: FUNDERMAX INDIA PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR MR. PRASHANTH REDDY Vs. STATE	December 13, 2013
IN RE: PRION PLM AND IT SERVICES (INDIA) PRIVATE LIMITED Vs. STATE	December 17, 2013
IN RE: SADASHIVA SUGARS LTD. Vs. STATE	November 5, 2013
IN RE: SHREE RENUKA ENERGY LTD. Vs. STATE	December 13, 2013
In Re: Smt. Vanita Thomas and Kum. Jella Thomas Vs.	November 5, 2013
IN RE: SRI. SYED RAFIULLAH SHAH KHADRI Vs. STATE	December 10, 2013
IN THE COURT OF THE REGIONAL COMMISSIONER Vs. SANJAY BHASIN	August 2, 2013
INCOME TAX OFFICER Vs. ANIL KUMAR AND COMPANY	February 1, 2013
INDIAN BANK Vs. SPAN FLORITECH PRIVATE LIMITED	July 5, 2013
Indian Bank and The Trustees, Staff Provident Fund Vs. Sri S.N. Shankar	September 6, 2013
INDIAN COUNCIL OF MEDICAL RESEARCH; SENIOR DEPUTY DIRECTOR GENERAL (ADMN ) Vs. A NANDAKUMAR, S/O K AMBAKUMAR	July 8, 2013
INDIAN NATIONAL CONGRESS PARTY REP. BY ITS PRESIDENT Vs. DEPUTY COMMISSIONER	March 1, 2013
INDIAN OIL CORPORATION LTD Vs. KARNATAKA PETROLEUM & GAS	February 22, 2013
INDIAN RAYON AND INDUSTRIES LIMITED (NOW KNOWN AS ADITYA BIRLA NUVO LIMITED) Vs. STATE OF KARNATAKA	September 2, 2013
INDIRA Vs. RAJANI AND ORS	March 22, 2013
Indira Vs. Director M/s. Tanglin Developments Ltd. and The Manager, Bajaj Allianz General Insurance Co., Ltd.	October 8, 2013
Indira Vs. Sri L.K. Rangaswamy	November 25, 2013
Indira Enterprises Pharmaceutical and Surgical Distributors Vs. Himalaya Drug Company Makali and Others	September 17, 2013
INDIRA GANDHI B.ED. COLLEGE Vs. GULBARGA UNIVERSITY	January 4, 2013
INDIRA JAGADEESH Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	February 1, 2013
INDIRABAI AND BHEEMANAGOUDA, REPRESENTED BY NATURAL GUARDINA MOTHER Vs. NISARAHAMMAD AND THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.	December 11, 2013
Indiramma and Sri. M.A. Jayaram Vs. Bruhat Bangalore Mahanagara Palike, The Joint Commissioner (West), The Asst. Revenue Officer and Gokul Education Foundation, Sri. M.R. Jayaram	August 7, 2013
Indo American Hybrid Seeds (India) Pvt. Ltd. Vs. Additional Commissioner of Commercial Taxes	February 28, 2013
INDO NISSIN FOODS LIMITED Vs. STATE BY COMMISSIONER OF COMMERCIAL TAXES	December 18, 2013
INDO SWISS JEWELS LTD., REPRESENTED BY ITS MANAGING DIRECTOR Vs. HMT WATCHES LTD., REP. BY ITS MANAGING DIRECTOR	December 17, 2013
INDRAKUMAR.T Vs. COMMISIONER	February 6, 2013
Indramma and Guruswamy Vs. State by Tavarekere Police Station	August 12, 2013
INDUBAI W/O KASHINATH RATHOD AND ORS Vs. SANJAY VANNAPPA INDI AND ORS	January 28, 2013
INDUJA @ IMDADULLA KHAN Vs. STATE OF KARNATAKA	August 21, 2013
INDUMATHI HUNASAGI Vs. DEPUTY COMMISSIONER,CHICKMAGALUR	February 4, 2013
INDUSTRIAL PLANTS AND WASTE TREATMENT CORPORATION Vs. CHAIRMAN BANGALORE WATER SUPPLY & SEWERAGE BOARD	February 5, 2013
INFINITE BUILDERS AND DEVELOPERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	May 30, 2013
INFOSYS LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED	April 8, 2013
International Power Corporations Private Limited Vs. Nil	December 3, 2013
IQBAL BEGUM Vs. DEPUTY COMMISSIONER	February 1, 2013
IRANNA ADVEPPA MORABAD Vs. SHIVAGANGAVVA AND ORS	April 19, 2013
IRAPPA S/O BASAWENTAPPA HAMMINNI Vs. I M MOMIN	March 28, 2013
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE BY KULAGOD POLICE STATION	April 2, 2013
IRAYYA AND ANOTHER Vs. AMOGHSIDDA AND OTHERS	June 5, 2013
ISHWARAPPA Vs. RELIANCE GENERAL INSURANCE CO LTD AND ORS	April 25, 2013
ISRO Satellite Center Vs. Bharath Electronics	July 18, 2013
ISSAMIYA @ ISSAMUDDIN Vs. GULAM RASOOL AND OTHERS	May 27, 2013
ISSAMIYA @ ISSAMUDDIN Vs. GULAM RASOOL S/O MAQBOOLSAB	May 27, 2013
IWAVE SYSTEMS TECHNOLOGIES PRIVATE LIMITED, Vs. HAL EDGEWOOD TECHNOLOGIES PRIVATE LIMITED	January 22, 2013
J D CLOTHING COMPANY Vs. REGIONAL PROVIDENT FUND	January 24, 2013
J G COLLEGE OF COMMERCE Vs. STATE OF KARNATAKA	November 5, 2013
J HARIRAM; CHINNAMMA @ VIJAYA AND ORS Vs. STATE OF KARNATAKA	August 5, 2013
J J PAMNANY Vs. A M HIRJEE S/O LATE M.N.HIRJEE	March 26, 2013
J M MARISWAMY AND ORS Vs. JADE DEVAARA MUTT AND ORS	February 28, 2013
J SREEKUMARAN NAIR Vs. ORUGANTI KRISHNA	August 2, 2013
J SREENIVASAIAH Vs. REGISTRAR GENERAL AND ORS	January 8, 2013
J. Anand Vs. L. Vasantha	July 2, 2013
J. Aralappa and Others Vs. State of Karnataka and Others	September 16, 2013
J. Basavaraj Vs. Sandeep S. Jajur, Shankarappa J. and The Manager, The New India Assurance Company Ltd.	July 26, 2013
J. MANJULA M.A. Vs. DIRECTOR DEPARTMENT OF PRE-UNIVERSITY EDUCATION	April 9, 2013
J. Nanda Kishore Vs. State of Karnataka Represented by Chief Secretary and Others	November 25, 2013
J. RAMESH BABU Vs. S. SARASWATHI	August 29, 2013
J. Rashmi, alias Laxmi, J. Sahana, J. Sanjana and Drakshanyamma Vs. Sri Omkaresh Swamy, Sri. Baladanadappa, Sri Mukanna and The Divisional Manager, The United India Insurance Co., Ltd.	November 28, 2013
J. SRINIVAS Vs. G. DHANALAKSHMI	April 5, 2013
J.K. CEMENT WORKS, MUDDAPUR Vs. STATE OF KARNATAKA	September 3, 2013
J.K. INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 26, 2013
J.K. INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 19, 2013
J.K. LONAKAR Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LIMITED	February 13, 2013
J.L. Guruswamy and Neelamma Vs. K. Rekha	September 11, 2013
J.N. Sukumar Vs. State of Karnataka, Special Deputy Commissioner, Bangalore, The Special Land Acquisition Officer and M/s. NTI Employees Housing Co-Operative Society Limited	March 6, 2013
J.P. Sharma Vs. Globe Transport Corporation Laxmi Complex	September 19, 2013
J.R. Balakrishna Vs. Karnataka Information Commission, The Assistant Registrar of Co-operative Societies and The Mandya District Co-operative Central Bank Ltd., Rep. by its Information Officer	October 29, 2013
J.R. PRASANNA Vs. STATE OF KARNATAKA	February 11, 2013
J.S. Rachappa, J.S. Manjunatha and J.S. Suresh Vs. State of Karnataka by Jagalur Police rep. by Learned State Public Prosecutor	December 5, 2013
JABAR SINGH, S/O HARIDIYAL Vs. STATE, VAYALIKAVAL POLICE STATION	July 8, 2013
Jagadamba Vs. D. Govindaswamy	September 6, 2013
Jagadeesh Vs. Karnataka Veterinary, Animal and Fisheries Sciences University, Karnataka Veterinary, Animal and Fisheries Sciences University, Dr. A. Sahadev and Dr. Nagaraj G.N.	August 20, 2013
JAGADEESH KESHAV SHENVI Vs. STATE BY THE INSPECTOR OF POLICE	July 31, 2013
JAGADEESH M. AND SURESH K.V. Vs. UNIVERSITY OF TUMKUR, REPRESENTED BY ITS REGISTRAR AND THE REGISTRAR, EXAMINATION AND EVALUATION	November 25, 2013
Jagadeeshaiah Vs. Shri Srinivas. N and The Manager	June 21, 2013
JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION AND ORS Vs. DR SUSHILABAI W/O NAGAPPA HUMBARAWADI AND ORS	August 2, 2013
JAGADISH Vs. THE STATE PUBLIC PROSECUTOR	March 20, 2013
Jagadish S. Gurupra Vs. Mrs. Winny Vardin D'souza and Sri. Ram General Insurance Co. Ltd.	July 26, 2013
JAGANATH KOTEKAR Vs. TEREX MINING AND ORS	January 21, 2013
JAGANNATH Vs. STATE OF KARNATAKA	March 1, 2013
JAGANNATH AND ORS Vs. STATE OF KARNATAKA	February 13, 2013
Jagannath Shetty Vs. P. Damayanthi, Prakash Katariya, Rep. by their PA Holder M.K. Gowtham Chand, V.S. Premachandra and V.S. Narendra	November 11, 2013
Jagappa Vs. State Through Sedam Police Station	February 4, 2013
JAGDEVI Vs. KUTBUDDIN	December 18, 2013
JAGDISH Vs. STATE OF KARNATAKA	July 5, 2013
JAGDISH KRISHNASWAMY Vs. DEPUTY CONSERVATOR OF FOREST	April 4, 2013
JAGJEEVAN PRASAD S/O LAXMINARAYANA PRASAD SHUKLA Vs. PARVATHI BAI AND ORS	January 28, 2013
JAI PRAKASH NARAYANA K G Vs. HITHENDRA AND ORS	February 26, 2013
JAINARYAN GOPIKISHAN LOYA Vs. KARNATAKA FOOD AND CIVIL SUPPLY CORPORATION LTD	June 25, 2013
JAJAKKA AND ORS. Vs. B.V. KRISHNA MURTHY AND ORS.	October 8, 2013
JAKU POOJARTHY Vs. MADANA KUMARI	July 1, 2013
JALIL Vs. STATE OF KARNATAKA	September 2, 2013
JAMBULINGESHWARA STONE CRUSHING INDUSTRIES Vs. STATE OF KARNATAKA BY ITS DIRECTOR	February 28, 2013
JANATHA DAL PARTY Vs. INDIAN NATIONAL CONGRESS, NEW DELHI	October 11, 2013
Janatha Dal Party Represented By Karnataka Pradesh Janatha Dal (Secular) Vs. Indian National Congress and Others	October 11, 2013
Javeed Pasha Vs. State by Mico Layout Police Station	August 7, 2013
Jawaharlal Nehru Education Trust Vs. Sri. S. Sunil Shetty	July 4, 2013
JAYADEV Vs. MOHAMMED	August 12, 2013
JAYALAKSHMI Vs. MOHAN PATEL	January 23, 2013
JAYALAKSHMI Vs. M.MAHESH	September 24, 2013
Jayalakshmiyamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
Jayamma Vs. State of Karnataka and Special Land Acquisition Officer	October 8, 2013
JAYAMMA AND ORS Vs. SHALU AND ORS	August 8, 2013
Jayamma and Others Vs. Deputy Commissioner and Others	August 6, 2013
JAYANNA S/O GANGAIAH; M NAGARAJ Vs. NATIONAL INSURANCE CO LTD ; SHAPEER NEW MASJID MOHALLA	August 14, 2013
JAYANTH KRISHNA Vs. SHIVAKUMAR AND ORS	August 12, 2013
JAYANTHI Vs. STATE OF KARNATAKA	August 7, 2013
JAYANTHI AND ORS Vs. B S KRISHNA SHETTY AND ORS	March 4, 2013
Jayanthilal Dave Vs. State Assistant Drug Controller	July 19, 2013
JAYAPPA Vs. K G KALLINATHA	February 8, 2013
JAYAPPA, S/O GOPALA Vs. STATE	July 4, 2013
JAYAPRAKASH S VASTRAD AND ORS Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS	April 3, 2013
Jayaraju V.M. Vs. National Insurance Co. Ltd. by its Manager and M/s. Terracon Projects Pvt. Ltd.	November 27, 2013
Jayaram Vs. Sri. Y.M. Narasappa	June 26, 2013
Jayarama Vs. State of Karnataka Rep. by Government Pleader	December 9, 2013
Jayasheela Reddy Vs. Superintendent of Police and Others	July 3, 2013
Jayasheela, Kum. Kavya, Karthik and Chikkolamma Vs. Sri. K.B. Sudhindra, The Branch Manager, New India Assurance Company Ltd. and Lakshmamma	September 6, 2013
JAYASHREE D/O NIRMALA; NIRMALA; P NAGARAJA Vs. R SUVARNA	July 23, 2013
Jayashree Prabhakar Vs. Sri. Kempaiah and ICICI Lombard Gen. Ins. Co. Ltd.	October 11, 2013
JAYASIMHA Vs. NETHRAVATHI	March 19, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS	July 23, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS	August 13, 2013
JEANS KNIT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 13, 2013
JEEVITH C.REDDY Vs. REGSTER(EVALUATION)RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE	February 18, 2013
Jhancy Margaret, Sanjana and E.S. Prasanna Vs. State of Karnataka Through Under Secretary Crime Branch Home Department Government of Karnataka, Psi Madikeri Rural P.S. and B.G. Rajesh	December 18, 2013
JIGGA Vs. STATE BY R.F.O.	December 17, 2013
Jinendra K. Jain Vs. M/s. Oriental Insurance Co. Ltd. and S. Thammanna	July 10, 2013
JOHN D'SOUZA Vs. DIVISIONAL CONTROLLER K.S.R.T.C.	July 9, 2013
JOHN FRANCIS D’SOUZA Vs. JOHN MICHEL D’CUNHA	April 5, 2013
Johnson P. Vs. National Insurance Co. Ltd. and Shri Doraj Swamy Vajravelu	June 6, 2013
JOSEPHS SOCIETY OF MADURAI BANGALORE Vs. DEPUTY COMMISSIONER BANGALORE	December 19, 2013
JOSHNA RAJENDRA Vs. COMMISSIONER OF INCOME TAX	June 25, 2013
Joyce Pushapalath Karkada Alias Shiri and Geetha Hidi Shiri Vs. Mrs. Shameela Nina, Ravindra Shiri and Naveetha Shreya	September 12, 2013
JYOTHI Vs. SYED AHMED	September 12, 2013
JYOTHI Vs. STATE OF KARNATAKA	October 8, 2013
Jyothula Venkateshwara Rao Vs. M/s. SOUTHEX, Rept. By its Managing Partner and Sri. B. Adisekhara Reddy	November 27, 2013
JYOTI Vs. SURYAKANT	January 8, 2013
K A HAMEED Vs. JABBAR BAIG	November 29, 2013
K B DODDAMANI Vs. MANAGEMENT OF NWKRTC, DAVANAGERE DIVISION, DAVANAGERE	August 6, 2013
K BABJAN Vs. SHIMOGA URBAN DEVELOPMENT AUTHORITY SHIMOGA	January 2, 2013
K C ARPITHA D/O T C YASHODAMMA Vs. GOWRAMMA W/O SHANTHA KUMAR	March 19, 2013
K C NANJUNDASWAMY Vs. KARNATAKA HOUSING BOARD	March 25, 2013
K C POOVAIAH Vs. LAKSHMI PRASAD AND ORS	January 10, 2013
K DODDAPPA Vs. MAHALINGAPPA AND ORS	April 2, 2013
K G PRABHAKAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	February 1, 2013
K JAGADISH Vs. STATE OF KARNATAKA	March 7, 2013
K JOHN KENNEDY Vs. COMMISSIONER BANGALORE DEVELOPMENT	June 13, 2013
K KRISHNAMURTHY AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS	January 21, 2013
K L KRISHNA Vs. DEPUTY COMMISSIONER	June 17, 2013
K L NAGENDRA Vs. B M LINGARAJU	October 25, 2013
K L RAMESH Vs. BANGALORE DEVELOPMENT AUTHORITY	February 28, 2013
K LAKSHMI DEVI Vs. M V CHANDRAPPA	August 12, 2013
K LAKSHMI DEVI Vs. K SUBRAMANYAM	October 9, 2013
K M VENKATESH S/O MUNIVENKATAPPA Vs. STATE BY MANDYA	November 21, 2013
K MANJULA AND ORS Vs. D RAVI KUMAR AND ORS	August 8, 2013
K N CHANDRAKUMAR Vs. MAHESHA; NATIONAL INSURANCE CO LTD	August 13, 2013
K N NAGARAJU Vs. A S HEMANTHA KUMAR	April 4, 2013
K N RAGHU S/O K S NANJUNDEGOWDA Vs. STATE OF KARNATAKA	July 8, 2013
K NARAYANA AND ORS Vs. NAGANNA S/O CHIKKANARASIMHAIAH AND ORS	January 16, 2013
K PEDDANNA Vs. MANAGEMENT OF KSRTC	April 3, 2013
K PUTTASWAMY AND ORS Vs. K R SHIVANNA AND ORS	January 16, 2013
K R CHANDRASHEKHARAIAH Vs. PRAKASH	April 25, 2013
K R CHANNAMALLIKARJUNA AND ORS Vs. MANAGING DIRECTOR BESCOM AND ORS	August 21, 2013
K R RAMESH KUMAR, S/O LATE RAMAIAH Vs. PRINCIPAL SECRETARY; CONSERVATOR OF FOREST & APPELLATE AUTHORITY AND ORS	July 11, 2013
K S JAIPRAKASH REDDY AND A LALITHA Vs. STATE OF KARNATAKA	December 6, 2013
K S RAVIKUMAR Vs. BASAVANNA	April 25, 2013
K S SATHYANARAYANA SHARMA AND ORS Vs. STATE OF KARNATAKA AND ORS	August 22, 2013
K S SHIVAPRASADA AND ORS Vs. S V RANGANATH AND ORS	January 17, 2013
K S SUPREETH AND ORS Vs. COMMISSIONER AND ORS	February 8, 2013
K S VENKAPPA S/O KASINA SANNAPPA Vs. K MRUTHYUNJAYA	October 28, 2013
K S VENKATESH S/O SRINIVASA Vs. D A RASHMI W/O VENKATESH	November 8, 2013
K S YATHEESH Vs. BOARD OF MANAGEMENT AND ORS	January 10, 2013
K SHIVAMUTHY S/O KRISHNAPPA; MASTER MANOJ S/O B G NAGARAJA Vs. R MANJUNATHA S/O RUDRAPPA; ICICI LOMBARD GENERAL INS CO LTD	July 3, 2013
K SREEDHAR Vs. UNION OF INDIA AND ORS	September 6, 2013
K SURENDRA KUMAR Vs. S YASHODAMMA	November 6, 2013
K T NIJALINGAPPA Vs. STATE OF KARNATAKA	September 26, 2013
K V SATHYANARAYAN Vs. H V RAMPRAKASH	August 29, 2013
K VARADARAJA PAI Vs. STATE BY CBI	June 18, 2013
K VEERANNA S/O KRISTAPPA Vs. LAND ACQUISITION OFFICER RAICHUR AND ORS	January 10, 2013
K VENKATESHA Vs. STATE	July 12, 2013
K VENKATESHWARALU Vs. COMMISSIONER, BRUHAT BANGALORE	March 27, 2013
K. APPAJI Vs. V. SRINIVASA	August 22, 2013
K. B. LENKENNAVAR Vs. STATE OF KARNATAKA	April 9, 2013
K. BHAGYAMMA Vs. PARVATHAMMA	May 27, 2013
K. Chandrashekhar Vs. Arpitha, R.A. Maheshwari, Lakshmidevamma and K. Rajashekhara	September 26, 2013
K. CHANDRIKA, I.R.S Vs. STATE	August 14, 2013
K. CHANNAPPA Vs. DEPUTY COMMISSIONER	August 21, 2013
K. Dasaradhi Vs. Regional Manager, Bajaj Allianz General Insurance Co. Ltd. and Aslam Pasha	September 27, 2013
K. Jayaramaiah Vs. Secretary and The Tahasiladar Taluk Executive Magistrate	July 11, 2013
K. Kadrivel Vs. M. Mohan	September 11, 2013
K. KANNAN Vs. COTTON CORPORATION OF INDIA	July 29, 2013
K. Krishnappa Vs. Reliance General Insurance Co., Ltd. and The Riyaz Pasha, Major	September 27, 2013
K. KRISHNARAJ SARALAYA Vs. CHIEF OFFICER UDUPI MUNCIPAL COUNCIL	March 21, 2013
K. Lakshmi Devi Since Deceased, Rep. By Her L.Rs. Vs. Sri K. Subramanyam and Shri C.M. Thayanna	October 9, 2013
K. Lingaiah and Others Vs. State of Karnataka and Others	August 7, 2013
K. Madhukar Malli Vs. Mangalore City Corporation Lalbagh	January 30, 2013
K. Mahadevamma Vs. Deputy Commissioner and The Tahsildar	July 1, 2013
K. Martin Vs. State	June 27, 2013
K. Mohammed Obeidur Rahman Vs. Administrator, Chief Executive Officer and Sri Rahman Shariff	July 5, 2013
K. Mohan Reddy Vs. State of Karnataka, The Deputy Commissioner, The Assistant Commissioner and Smt. C. Madhu	August 6, 2013
K. Muniraju Vs. State of Karnataka represented by its Public Prosecutor	December 5, 2013
K. MUTHURAJ Vs. K.R. SRINIVASA IYENGAR	July 17, 2013
K. Nagaraj Vs. Chairman and The Deputy General Manager Canara Bank	December 3, 2013
K. Nanjundaswamy Vs. State of Karnataka, Department of Housing and Urban Development, The Commissioner and The Additional Land Acquisition Officer, Bangalore Development Authority	December 2, 2013
K. Nanjundaswamy Vs. The. Commissioner	July 25, 2013
K. Narasimhamurthy, Smt. Lalitha and Smt. Veena Vs. State of Karnataka by its Secretary, Revenue Department and Others	November 28, 2013
K. Narayan Bhat, Ananth Bhat and Sri K.T. Vijaya Krishna Vs. Official Liquidator of M/s. Karnataka Financial Services Ltd. (in Liquidation)	October 11, 2013
K. Narayan Swamy, Sharadamma, Kantha Raju and Smt. Vijayalakshmi Vs. State and Smt. Jamuna	July 1, 2013
K. NARAYANA BHAT Vs. MANGALORE ELECTRIC SUPPLY COMPANY LTD	March 20, 2013
K. NARAYANA REDDY Vs. SRI. BASAVARAJA, SRI. M.B. MALLIKARJUNA AND THE MANAGER, SRI. RAM GENERAL INSURANCE CO. LTD.	December 9, 2013
K. Parameshwar Bhat Vs. Bruhat Bangalore Mahanagara Palike Corporation Offices	January 11, 2013
K. Raghurami Reddy Vs. Manager, M/s. Indorewalla Carriers and Sons Pvt. Ltd. and United India Insurance Co. Ltd.	July 2, 2013
K. Rajanna Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise	May 29, 2013
K. Ramamani Vs. Sri. Venkatashetty and The Oriental Insurance Company Limited	July 22, 2013
K. RAMAMANI Vs. VENKATASHETTY	September 2, 2013
K. RAMARAJ URS Vs. DEPUTY COMMISSIONER RAMANAGARAM	March 19, 2013
K. RAMESH REDDY Vs. REGIONAL TRANSPORT OFFICER	February 26, 2013
K. Ranganath, Mrs. Sreemathi Paresh and Paresh Master Vs. State of Karnataka and Smt. Sunanda	August 8, 2013
K. Rangaraju Vs. Bangalore Development Authority	July 18, 2013
K. Sayirani Vs. Government of Karnataka by its Principal Secretary Urban Development Department and The Commissioner Bangalore Development Authority	January 15, 2013
K. Shankarappa, Lakshmidevamma and Others Vs. Chikkamma, Sri. Chikkanna and Sri. Doddaiah	April 15, 2013
K. Srinivasa Vs. Karnataka State Transport Authority, The Tamilnadu State Road Transport Corporation and The Karnataka State Road Transport Corporation	July 11, 2013
K. SRINIVASA BABU @ BABU Vs. STATE OF KARNATAKA, REP. BY PUBLIC PROSECUTOR	December 10, 2013
K. Srinivasalu Vs. Master Yeshas	August 7, 2013
K. Subramani Vs. Sri B. Devaraja	September 26, 2013
K. Sudhakar Reddy and Others Vs. State of Karnataka	January 11, 2013
K. Suresh Vs. P.V. Chayadevi	November 29, 2013
K. Thiagarajn Iyer and Smt. T. Jayalakshmi Vs. State of Karnataka by K.R. Police Station and The Enforcement Officer, Employees Provident Fund The Enforcement Officer, Employees Provident Fund Organization	October 28, 2013
K. Vasanth Madava Hande Vs. Chairman Amanath Motor Owners Co-op. Society Ltd., ICICI Lombard General Insurance Company Ltd. and The Managing Director BMTC	November 27, 2013
K. Vishawanath Vs. State of Karnataka, The Commissioner and Director For Food and Civil Supplies, No. 1, Cunningham Road and The Deputy Commissioner, The Officer Under Food and Civil Supplies, Tumkur District	September 12, 2013
K. Vishwanathan and Others Vs. Anusuyamma	July 17, 2013
K.A. Satish Kumar Vs. K.A. Chandrakanth and Others	August 20, 2013
K.A. Shashikala, Master. V. Naveen and Master. V. Pradeep Vs. Managing Director and The Manager, United India Insurance Co., Ltd.	September 13, 2013
K.A. Venkatesh Vs. State of Karnataka Department of Co-operation represented by its Principal Secretary	November 28, 2013
K.B. Rajashekar Vs. Krishna, S.V. Krishna and The Divisional Manager, United Insurance Co., Ltd.	October 11, 2013
K.B. Rameshraje Urs alias Rakesh Vs. H.K. Shivegowda	July 10, 2013
K.B. Shivakumar Vs. State of Karnataka by The Police of High Grounds Police Station	August 12, 2013
K.B. Shivarudrappa Gowda Vs. Channabasappa Gowda and Secretary, Gram Panchayat	November 28, 2013
K.B. Shivarudrappa Gowda Vs. K. Veerappa Gowda and Secretary, Gram Panchayat	November 28, 2013
K.B. Uthappa Vs. K.T. Kariappa, S.A. Kavitha and The Manager, Oriental Insurance Co. Ltd.	September 16, 2013
K.C. Ganga Reddy Vs. State of Karnataka Panchayat Raj Department	January 15, 2013
K.C. Srinivas Vs. Mrs. Gurramma and Mr. Ankappa Reddy	September 12, 2013
K.C. Vishwanatha Vs. T. Satyappa	August 2, 2013
K.C. Yogesh and Sri. M. Gopalakrishna Vs. State of Karnataka and Others	June 22, 2013
K.G. Shanthamma Vs. Sri Channappa	December 2, 2013
K.G. Srinivasaiah Vs. New India Assurance Co. Ltd. and Mr. Ravikumar B.N.	June 28, 2013
K.G.C.ENTERPRISES Vs. NEW MANGALORE PORT TRUST	June 28, 2013
K.H. Ramesh Vs. Sri Syed Ibrahim	August 5, 2013
K.L. NATARAJU Vs. STATE OF KARNATAKA	February 11, 2013
K.L.PRAKASH @ KASHI Vs. STATE OF KARNATAKA	February 6, 2013
K.M. Bache Gowda Vs. Sri. Murstafa Ali Khan, The Managing Director and The Deputy Manager	July 10, 2013
K.M. HOSAMANI Vs. THE KARNATAK UNIVERSITY	August 7, 2013
K.M. Mallaiah Vs. Lakshmamma	August 6, 2013
K.M. NATARAJ Vs. THERESAMMA	June 26, 2013
K.M. Vinaya Vs. B.R. Srinivas	September 13, 2013
K.M.ASHOKA Vs. STATE OF KARNATAKA THROUGH YASALUR POLICE	November 11, 2013
K.M.HALAPPA Vs. SOMASHEKARA	March 1, 2013
K.N. GEETHA Vs. STATE OF KARNATAKA	September 5, 2013
K.N. Harish Vs. Chief General Manager (Telecom) Bharath Sanchar Nigam Limited (BSNL), The General Manager (Telecom) Bharath Sanchar Nigam Limited (BSNL), The Divisional Engineer (A andM) Bharath Sanchar Nigam Limited (BSNL) and The Bharath Sanch	October 9, 2013
K.N. Manjunath Vs. Kum. Sajani, Kum. Teja and Smt. Chinnamma alias Gouthami	June 27, 2013
K.N. Ningappa Vs. Joint Secretary, Department of Co-operation, The Assistant Registrar of Co-operative Societies, The Managing Director and Member Secretary and Davanagere District Central Co-operative Bank Limited	July 2, 2013
K.N. Ramachandra Vs. K. Mahesh alias Ramu	October 29, 2013
K.N. Sundara Rama Reddy Vs. Kishore Hegde, The Commissioner and The Assistant Executive Engineer	July 1, 2013
K.N. Umadevi Vs. Hafisa Bi Since Deceased by LRs. Sri Ali and Sri Abdul Rafeeq	December 4, 2013
K.N.RAMESH Vs. UNION OF INDIA	February 11, 2013
K.N.SUNDARA RAMA REDDY Vs. KISHORE HEGDE	July 1, 2013
K.N.UMADEVI Vs. HAFISA BI	December 4, 2013
K.NAGESH RAYAKAR Vs. LAKSHMIDEVI	February 28, 2013
K.NANJUNDASWAMY Vs. STATE OF KARNATAKA	December 2, 2013
K.P. BALASUBRAHMANYA Vs. MALLIKARJUNA AND OTHERS	September 11, 2013
K.P. KARANTH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	March 15, 2013
K.R. AMBA PRASAD Vs. DIVISIONAL MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATION	June 10, 2013
K.R. CHANDRASHEKHAR Vs. DEPUTY CONSERVATOR OF FORESTS, DEPUTY COMMISSIONER AND GOVERNMENT OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY FOREST DEPARTMENT	December 12, 2013
K.R. Manjunath Vs. Mysore Urban Development Authority its Commissioner	September 19, 2013
K.R. Nataraj and Others Vs. Registrar, Rajamahal Vilas Club, Rajamahal Vilas Welfare Society and Sri. K.R. Anand	June 28, 2013
K.R. Shivanna Vs. M.T. Kamalakshi	June 24, 2013
K.R. SRINIVASA Vs. STATE OF KARNATAKA	April 18, 2013
K.R. Susheela Gowda Managing Trustee Vs. Kamalamma and Others	April 22, 2013
K.R.KANAKARATHNAM CHETTY SINCE Vs. TAXATION APPEAL COMMITTEE	April 4, 2013
K.RAMESH Vs. B.AMARNATHA	April 25, 2013
K.S. Jagadeesha, Sri. M.M. Bansi and Sri. M.A. Sadashiva Vs. Sub Inspector	June 26, 2013
K.S. NARAYANA AND ORS. Vs. THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	December 18, 2013
K.S. Narayana Rao Vs. Life Insurance Corporation of India, The Zonal Manager Cum Appellate Authority LIC of India and The Senior Divisional Manager Cum Disciplinary	September 30, 2013
K.S. PAPACHAN Vs. RENEWAL RETREAT CENTRE TRUST	November 28, 2013
K.S. Sridhara Naik Vs. Union of India, The Senior Divisional Personnel Officer, The Divisional Engineer South Western Railway and The Divisional Railway Manager	October 10, 2013
K.S. SRINIVAS Vs. UNION OF INDIA	February 27, 2013
K.S.R.T.C. Vs. D.V. ANITHA	December 13, 2013
K.SANDEEP Vs. STATE OF KARNATAKA	February 1, 2013
K.SHOUKKATHALI Vs. REGISTRAR, MANIPAL UNIVERISTY	November 12, 2013
K.SRIKANTH Vs. ISSRO MASTER CONBTROL FACILITY	November 25, 2013
K.T. Krishna Kanth Vs. Union of India, Prasar Bharati (Broadcasting Corporation of India), Chief Executive Officer and Station Director	July 19, 2013
K.T. Nagesh Vs. State of Karnataka Secretary Revenue Department M.S. Building and Others	January 11, 2013
K.T. SUBHAS CHANDRA Vs. COMMISSIONER OF COLLEGIATE EDUCATION DEPARTMENT	December 17, 2013
K.U.POOVIAH @ VIVEK Vs. NAMITHA POOVIAH	December 13, 2013
K.V. BALAKRISHNA Vs. UNION OF INDIA	March 6, 2013
K.V. Kishore Vs. State of Karnataka and M/s. Rajesh Exports Ltd.	September 11, 2013
K.V. Nagendra Vs. Principal Secretary and Others	June 27, 2013
K.V. Rudraswamy alias Rudresh Vs. B.K. Dinesh, G.C. Shivamurthy and The Manager, United India Insurance Co. Ltd.	December 3, 2013
K.V. Sathyanarayan Das Vs. Sri H.V. Ramprakash, Sri H.V. Venkatesh, Hadonahalli Venkataramanappa Venugopal Swamy Trust (HPV Trust) and Sri H.V. Murthy	August 29, 2013
K.V. Sathyanarayana Vs. State of Karnataka rep. by High Grounds Police Station	October 28, 2013
K.VISHWANATHAN Vs. ANUSUYAMMA	July 17, 2013
Kabeeb Kalkarnai Vs. State of Karnataka	June 19, 2013
KADADEVARAMATH SUDHAKAR AND BIRADAR NINGOUDA Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR	December 9, 2013
Kadambari Das Vs. Sri Ranjan Kumar Behera	March 28, 2013
KADIRAIAH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	September 6, 2013
Kalabyreshwara S. and S. Sports and Rekriyeshan Club Vs. Government of Karnataka and Others	August 12, 2013
KALAMMA Vs. K.B.DHANALAKSHMI	June 25, 2013
Kalamma and Others Vs. K.B. Dhanalakshmi	June 25, 2013
Kalavathi K. Kulkarni, Vishnu Teerth, Prasad Krishnamurthy and Geetha Alur Vs. State Bank of India and Sri Ramakanth Alur	August 5, 2013
KALEEMULLA K., K. NARASIMAPPA AND THIPPESHI H. Vs. THE STATE OF KARNATAKA, BY ITS SECRETARY, THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, THE SECRETARY, GRAM PANCHAYAT AND THE ASST. EXECUTIVE ENGINEER, PWD-SUB-DIVISION	December 9, 2013
Kalegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director	September 11, 2013
KALLAPPA BASAPPA HALEMANI Vs. STATE OF KARNATAKA	February 15, 2013
KALLAPPA, S/O LATE VENKATARAMANAPPA Vs. STATE OF KARNATAKA	July 19, 2013
KALPANA Vs. VENKATARAMANACHARI AND ORS	February 12, 2013
Kalpana Vs. K R Sunder Deputy Commissioner	January 15, 2013
KALPANA AJIT SALAVE Vs. PUNDALIK MALLA MANG @ ANKUSHE	October 22, 2013
KAMALA Vs. TAHSILDAR	December 16, 2013
Kamala Vs. Sujatha and Others	September 11, 2013
KAMALA KRISHNAMURTHY Vs. KARNATAKA STATE FINANCE CORPORATION, BANGALORE	February 11, 2013
KAMALA SHEDTHI Vs. STATE OF KARNATAKA	December 19, 2013
Kamalamma Vs. Sri. Mahesh and The Manager, The Oriental Insurance Co. Ltd.	July 2, 2013
Kamalamma Vs. Deputy Commissioner (Food) and The Thasildar, Tarikere Taluk	October 23, 2013
Kamalamma, Sri A.E. Shivashankara, Sri A.E. Somasekhara and Sri A.E. Rajasekhara Vs. Chandravathi and Others	July 18, 2013
KAMALAWWA Vs. SHIVARUDRAPPA FAKIRAPPA SOGALAD SINCE DIED BY LR’S, AND ANOTHER	March 26, 2013
Kamalawwa and Sadappa Govindappa Vs. State of Karnataka by Ramdurg Police Station Belgaum R Rep. By The State Public Prosecutor	January 15, 2013
KAMINI ALIAS MEENU Vs. VASUDHARA	September 11, 2013
Kanoria Industries Limited, Cement Division by its authorised representative, Legal Officer, Mr. A.R. Nidaseshi Vs. M/s. Basaveshwara Traders by its Proprietor Mr. S.H. Changali, Cement Dealer	September 30, 2013
Kanthananda Trading Co. Copra Merchants and Commission Agents by its Proprietor Vs. Agricultural Produce Marketing Committee (APMC) by its Secretary	October 7, 2013
KANTU Vs. THE STATE	September 4, 2013
Kanumakka Vs. National Insurance Co. Ltd. rep. by its Branch Manager and Sri Dayananda D.K.	November 27, 2013
KANYAKUMARI SOFTECH PRIVATE Vs. NIL	March 22, 2013
Kanyakumari Softech Private Limited Vs. Nil	October 29, 2013
KAREBASAPPA MAMMIGATTI Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI DIVISION	January 8, 2013
Kareshannaiah Vs. State of Karnataka, Represented by Principal Secretary, Department of Revenue and Others	January 15, 2013
Karibasava Vs. State of Karnataka	November 27, 2013
Karnataka Agro Chemicals Vs. Commissioner of Central Excise Bangalore	January 11, 2013
KARNATAKA BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 2013
Karnataka Central Diocese, represented by its Secretary, Rev. Prasanna Kumar Samuel, Rt. Rev. Dr. J. Sadananda, Moderator's Commissary Karnataka Central Diocese and Rev. Sounder Raj J., The Area Chairman Vs. Gabriel Gnanadas and Others@responden	November 29, 2013
KARNATAKA ELECTRICITY BOARDS EMPLOYEES CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA	July 5, 2013
KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. R KRISHNA MURTHY, S/O LATE P S RAMANUJAM	July 4, 2013
KARNATAKA HINDI PRACHARA SABHA Vs. DEPUTY COMMISSIONER	February 6, 2013
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD REPRESENTED BY ITS Vs. A. ABDUL RAFEEKH	October 25, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. NAGARAJAPPA	March 26, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. HEGDE AND GOLAY LTD.	April 4, 2013
Karnataka Industrial Areas Development Board (KIADB) Vs. Union of India, The Ministry of Finance Government of India, The Central Board of Excise and Customs and The Commissioner of Service Tax	March 25, 2013
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD; SPECIAL LAND ACQUISITION OFFICER Vs. B M MARIYAPPA S/O MARAIAH @ DOLLAPPA	January 31, 2013
KARNATAKA INTERNATIONAL Vs. BANGALORE UNIVERSITY JNANA BHARATHI	February 6, 2013
KARNATAKA INTERNATIONAL EDUCATION TRUST Vs. B C MYLARAPPA	February 4, 2013
KARNATAKA JESUIT EDUCATIONAL SOCIETY Vs. M/S. SALARPURIA PROPERTIES PRIVATE LTD.	November 22, 2013
Karnataka Jesuit Educational Society Vs. Tahsildar and Others	July 10, 2013
Karnataka Muslim Sangarsha Samithi Rep. by its President M.J. Ali Vs. Khalid Ahmed, Chairman Karnataka State Board of Wakfs and Others	November 25, 2013
KARNATAKA NEERAVARI NIGAM LTD Vs. SHRISHAIL	August 7, 2013
Karnataka Neeravari Nigam Ltd. rep. by its Company Secretary Vs. Sri. Ramanna Laxman Hadapad	December 2, 2013
KARNATAKA POWER TRANSMISSION CORPN. LTD. Vs. DY. COMMR. OF C. EX., BANGALORE	March 1, 2013
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. NANJAMMA	August 2, 2013
Karnataka Power Transmission Corporation Limited (KPTCL) rep. by its Director (Admin and HR) Vs. Sakamma H.M. and Others	November 26, 2013
KARNATAKA PUBLIC SERVICE COMMISSION Vs. STATE COMMISSIONER	October 29, 2013
KARNATAKA ROAD DEVELOPMENT Vs. MALLARADHYA	September 17, 2013
Karnataka Road Development Corporation Limited Represented by its Managing Director Vs. Sri Rochan M.C. and The Special Land Acquisition Officer	October 22, 2013
KARNATAKA STATE BOARD OF WAKF Vs. MASJID-E HABEEN NABI KHANA SHAIK ROZA MADARSA DINI DARUL-ULOOM OSMANIA JUNAID NAGAR	February 1, 2013
KARNATAKA STATE BOARD OF WAKF Vs. SYEDA HAMEEDA JAHAN @ SAHEBA	December 5, 2013
Karnataka State Board of Wakf through its Chief Executive Officer Vs. Syeda Hameeda Jahan alias Saheba 53 yrs and Syed Shaha Ahmed Hussaini Peeran 65 yrs	December 5, 2013
KARNATAKA STATE BOARD OF WAKFS AND ORS Vs. STATE OF KARNATAKA AND ORS	October 9, 2013
KARNATAKA STATE CABLE TV OPERATORS ASSOCIATION AND ORS Vs. UNION OF INDIA AND ORS	April 16, 2013
KARNATAKA STATE FINANCIAL CORPORATION Vs. REKHA CEMENTS AND CHEMICALS LTD AND ORS	January 3, 2013
Karnataka State Financial Corporation Vs. Sri H.I. Shamshuddin, Sri Basavegowda, Sri H.S. Mohammad Jafrulla and Sri Jayaraju	August 7, 2013
KARNATAKA STATE HANDICRAFT DEVELOPMENT CORPORATION LIMITED Vs. C N SATYANARAYANA AND ORS	February 14, 2013
KARNATAKA STATE HANDICRAFT DEVELOPMENT CORPORATION LTD Vs. C N SATHYANARAYANA AND ORS	July 19, 2013
Karnataka State Industrial and Infrastructure Development Corporation Limited (earlier Karnataka State Industrial Investment and Development Corporation Limited) Vs. Cauvery Rubbers Private Limited, Sri Veerashetty Kushnoor since, deceased, rep.	August 7, 2013
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. E RADHAKRISHNA S/O E RAMANATH	November 8, 2013
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME-TAX, MANGALORE	March 13, 2013
KARNATAKA STATE PETROLEUM DEALERS WELFARE ASSOCIATION REPRESENTED BY ITS PRESIDENT SRI R. NARAYANASWAMY Vs. STATE OF KARNATAKA BY ITS SECRETARY FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS AND ORS.	April 19, 2013
KARNATAKA STATE ROAD TRANSPORT AND ORS Vs. PROVIDENT FUND COMMISSIONER (CENTRAL) AND ORS	September 6, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K UMESH NAYAK	January 8, 2013
Karnataka State Road Transport Corporation Vs. P. Radharamana Adult	August 30, 2013
Karnataka State Road Transport Corporation Vs. Deputy Labour Commissioner and the Appellate Authority, The Assistant Labour Commissioner and Controlling Authority and Anwar Khan	December 18, 2013
Karnataka State Road Transport Corporation Vs. K.C. Ramachandrappa	June 27, 2013
Karnataka State Road Transport Corporation Vs. Deputy Labour Commissioner, The Assistant Labour Commissioner and S.L. Hombalaiah	September 11, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY	September 6, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER	August 28, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF KARNATAKA STATE ROAD TRANSPORT CORPORATION	August 28, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MUMTAZ	July 2, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION BY ITS MANAGING DIRECTOR, NOW REP. BY ITS CHIEF LAW OFFICER Vs. MUDDALAIAH	December 4, 2013
Karnataka state road Transport corporation Central office by its Managing Director Vs. Sri. B.A. Mohammed and Smt. H.S. Thahira Banu	December 5, 2013
Karnataka State Road Transport Corporation Hassan Division Vs. V. Ramesh Adult	September 17, 2013
Karnataka State Road Transport Corporation Hassan Division Hassan By its Divisional Controller Vs. M.C. Nanjegowda Adult	September 17, 2013
Karnataka State Road Transport Corporation Represented by its Chief Law Officer Vs. Deputy Labour Commissioner and The Appellate Authority, The Assistant Labour Commissioner and Controlling Authority and Gangamma Since Deceased by LRs.@responden	October 7, 2013
Karnataka State Road Transport Corporation represented by its Vice Chairman and Managing Director Now represented by its Deputy Chief Law Officer Vs. Workmen of Karnataka repr. by K.S.R.T.C. Staff and Workers and Others	August 28, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. DEPUTY LABOUR COMMISSIONER	September 11, 2013
Karnataka State Road Transport Corporation, By its Divisional Controller, Rep. by its Chief Law Officer Vs. Y.R. Anjaneyulu	November 11, 2013
Karnataka State Road Transport Corporation, By its Divisional Controller, Represented by its Chief Law Officer Vs. Deputy Labour Commissioner and the Appellate Authority, Bangalore, The Assistant Labour Commissioner and Controlling Authority, My	November 11, 2013
KARNATAKA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS CHIEF LAW OFFICER Vs. G. KENCHAPPA	December 10, 2013
KARNATAKA UNAIDED SCHOOL MANAGEMENT ASSOCIATION Vs. STATE OF KARNATAKA	April 4, 2013
KARNATAKA UNITED SCHOOL & LIGHT MOTOR VEHICLE DRIVERS UNION Vs. STATE OF KARNATAKA	June 17, 2013
Karnataka Urban Water Supply and Drainage Board Vs. M/s. Pragathi Concrete Products Pvt. Ltd.	June 18, 2013
KARTHIKEYAN Vs. SMT. M.S. BHARATHI SRIKANTH	September 5, 2013
Kashavvas Kullur Vs. Authorised Officer, Vijaya Bank	November 26, 2013
KASHIBAI Vs. PARASURAM	November 21, 2013
Kashim Vs. State of Karnataka through C.P.I.	November 28, 2013
KASHINATH CHANDRASHEKAR SHIRAKOLI AND ORS Vs. PRINCIPAL SECRETARY AND ORS	October 10, 2013
Kashirayagouda Vs. State of Karnataka	June 24, 2013
Kashyap Patel Vs. Special Deputy Commissioner, Assistant Commissioner, Shri Muniswamy and Shri D. Venkataswamy Reddy	June 25, 2013
KATAGE SIRIYAPPA Vs. STATE OF KARNATAKA	February 4, 2013
Katappa, Balaraj and Smt. Kavithamma Vs. State of Karnataka	July 25, 2013
Katta Kashireddy Vs. Mohammed Chote Miyan, Aleem Shaik and The Oriental Insurance Co. Ltd.	January 3, 2013
KAUSHIK ROY Vs. AZEEZ	August 12, 2013
Kaverappa Vs. State of Karnataka, By its secretary and Commissioner, Revenue Department, Assistant Commissioner, Davanagere Sub-Division, Kadrul Sab and Nazir Sab (Pailwan)	October 28, 2013
Kavitha and Kum. Maheshwari Vs. Oriental Insurance Co. Ltd. and M/s. Inland Road Transport Pvt. Ltd.	March 25, 2013
KAVITHA H N Vs. RAJIV RAMANJANI	April 1, 2013
Kavitha H.N. Vs. Sri. Rajiv Ramanjani	April 1, 2013
KEDARI MASHNU GURAV Vs. PANDURANG MASHNU GURAV	February 21, 2013
Keenappa and Others Vs. Tahasildar, The Committee for Regularization of Authorized Cultivation of Land, Bangalore South Taluk by its Secretary, Tahasildar, The Deputy Commissioner and The Secretary Department of Revenue Government of Karnataka@r	September 6, 2013
KEMPA SIDDAIAH Vs. C VIJAYA	October 11, 2013
Kempajamma Vs. Special Land Acquisition Officer Nagamangala, The Executive Engineer Hemavathi Left Bank Canal Division No. 6 Pandavapura and The Managing Director Cauvery Neeravari Nigama Represented by General Manager Ananda Rao Circle@responde	September 11, 2013
KEMPAMMA Vs. B.H.RAGHU	February 1, 2013
KEMPAMMA Vs. STATE OF KARNATAKA	November 21, 2013
Kempamma alias Kulamma and Others Vs. Deputy Commissioner, The Assistant Commissioner and Siddaiaha	July 5, 2013
Kempanna Vs. District Registrar Sunnakal Beedi and Others	November 28, 2013
Kempanna Vs. State of Karnataka and Others	August 6, 2013
KEMPARAJU, S/O KEMPAIAH AND ORS Vs. STATE OF KARNATAKA	June 17, 2013
Kempayya, K.C. Chandrashekaraiah, K.C. Rajanna and K.C. Shivaraju Vs. Land Tribunal and Others	August 8, 2013
KEMPEGOWDA Vs. SEENA	April 22, 2013
KENCHABOVI S/O GURUVABHOVI AND ORS Vs. STATE AND ORS	October 25, 2013
Kengegowda C.S. Vs. A.R. Shankar, The Manager, Bajaj Allianz General Insurance Co. Ltd., Boregowda and The Manager, The Oriental Insurance Co. Ltd.	September 13, 2013
KESARVAL BEVERAGES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 11, 2013
Keshav Vs. UCO Bank rep. by its Manager	November 11, 2013
Keshava K. Vs. State of Karnataka	July 11, 2013
KESHAVA PAI DECEASED BY L.RS. AND OTHERS Vs. V. JOTHOJI RAO AND OTHERS	August 22, 2013
KEVERI MARKETING BANGLORE Vs. SARASWATHI CO-OP.BANK LTD BANGALORE	January 23, 2013
KHADAR BASHA Vs. STATE OF KARNATAKA	February 27, 2013
Khairunbi and Others Vs. Chandrashekar and The Manager ICICI Lombard Motor Insurance	August 1, 2013
Khaja Sab Vs. Syed Sab, Mastan Sab and Abdul Waheed Sab	November 28, 2013
KHALEDAAMJUM Vs. STATE OF KARNATAKA VIDHAN SOUDHA	February 27, 2013
KHALEEL AHAMED Vs. SPECIAL DEPUTY COMMISSIONER	June 4, 2013
KHASIM S/O LATE JAMAL SAB Vs. STATE OF KARNATAKA	November 8, 2013
KHIZER @ MOHAMMED N. KHIZER Vs. THE STATE OF KARNATAKA BY CHICKPET POLICE STATION	December 13, 2013
KHUDASAB DASTAGEERSAB GOLASANGI Vs. SHIVAKANT CHANAPPA JATTI	February 14, 2013
KHURSHEED AHMED Vs. M A SALEEM	January 3, 2013
KINGFISHER AIRLINES LTD Vs. STATE BANK OF INDIA	December 11, 2013
KIOCL LIMITED Vs. RAILWAY BOARD, NEW DELHI	April 17, 2013
KIRAN KUDALKAR Vs. RADHA KRISHNA HEBBAR, S/O RAGHAVA HEBBAR AND ORS	December 12, 2013
KIRLOSKAR ELECTRIC CO LTD BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE	September 18, 2013
KIRLOSKAR FERROUS INDUSTRY LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KOPPAL AND OTHERS	July 17, 2013
KISHAN V. MESTHA Vs. MANJUNATH SHETTY AND THE NEW INDIA ASSURANCE CO. LTD. REPRESENTED BY DIVISIONAL OFFICER	December 12, 2013
KISHANKUMAR MEGHWAL Vs. STATE OF KARNATAKA	October 31, 2013
KISHORE Vs. STATE OF KARNATAKA	February 1, 2013
Kissan Rice Industries Kalli Palaya Village, by its Partner Mohammed Suliman Vs. Deputy Commissioner, Tumkur, The Deputy Director for Food and Civil Supplies, Tumkur and The Tahsildar, Tumkur Taluk	October 28, 2013
KITTUR RANI CHENNAMMA MEMORIAL COMMITTEE Vs. MALLAPPA TAMMAPPA TUBAKI	January 17, 2013
KLE Academy of Higher Education and Research Deemed University Vs. Union of India	January 9, 2013
KLJA KIRAN BABU Vs. MANAGEMENT OF THE HEWLETT	April 22, 2013
KOCHI PROPERTY DEVELOPERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 4, 2013
KODACHADRI ARECA PVT LTD Vs. B S SWAMY	November 18, 2013
KODAGU ZILLA AKHILA BHARAT VEERA SHAIVA MAHASABHA Vs. STATE OF KARNATAKA; LAND TRIBUNAL, VIRAJPET TALUK, KODAGU DISTRICT; GURUPUR MUTT (HEAD MUTT) AND ORS	July 25, 2013
Kodandarama Vs. B.N. Jayadeva and Others	July 8, 2013
KOKILA Vs. COMMISSIONER OF POLICE	March 13, 2013
KOMAMMA, W/O CHIKKA AND ORS Vs. UNITED INDIA INSURANCE CO , LTD AND ORS	December 5, 2013
Komarla Hatcheries Vs. Commissioner of Income Tax-IV and The Addl. Commissioner of Income Tax	July 10, 2013
KONDAPPA S/O VENKATARAMANAPPA; RAMU S/O CHANDRAPPA Vs. STATE OF KARNATAKA	July 5, 2013
KOOSAPPA S/O DASA Vs. STATE OF KARNATAKA	July 5, 2013
KOTEMARIAMMA DEVALAYA Vs. K.B. HARISH	June 24, 2013
KOTHARI INTER GROUP LTD Vs. VINAYAKA ENTERPRISES	January 28, 2013
KOTRAVVA SOMAPPA MUDAGAL Vs. BADARINARAYANA NANDKISHORE LADDA	October 9, 2013
Kotresh Vs. S.B. Jayappa and United India Insurance Co. Ltd.	July 23, 2013
KRISHNA @ KRISHNA HOSAKOTE @ DANDUPALYA KRISHNA S/O SEETHAPPA Vs. STATE OF KARNATAKA	June 18, 2013
KRISHNA AND ORS Vs. VANITHA AND ORS	July 15, 2013
Krishna Kiran Kumar Vs. Ravi Kumar and The Manager, The New India Insurance Co., Ltd.	July 26, 2013
Krishna Kumar Sud Vs. Additional Commissioner of Commercial Taxes, Zone-1	January 11, 2013
KRISHNA MADAPPA Vs. MANAGEMENT OF KARNATAKA ROAD TRANSPORT CORPORATION	November 26, 2013
KRISHNA REDDY S/O LATE MUNI REDDY Vs. AIR CRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY	January 16, 2013
Krishna Reddy since deceased by his LRS. K Munni Reddy and Others Vs. Special Additional Lao Bangalore Development Authority Bangalore and The Commissioner Bangalore Development Authority	June 19, 2013
KRISHNA S/O LATE MARIAIAH; RAMESH S/O LATE MARIAIAH Vs. STATE OF KARNATAKA	July 17, 2013
Krishna Weighbridge Vs. Director of Agricultural Marketing, Agriculture Produce Market Committee and The Secretary, Agriculture Produce Market Committee	October 29, 2013
KRISHNAGIRI ESTATE Vs. STATE OF KARNATAKA	December 27, 2013
Krishnamma, Smt. Ramamma and Smt. Padma alias Padmamma V.M. Vs. State of Karnataka	January 29, 2013
Krishnamurthy Vs. Bruhat Bangalore Mahanagara Palike Hudson Circle	January 15, 2013
Krishnamurthy Kedelaya Vs. Land Tribunal, Smt. Yashoda Bai, Major and Sri Vadiraja S.	September 27, 2013
Krishnappa Vs. New India Assurance Co., Ltd. rep. by Divisional Manager and Sri S.T. Ashok Reddy	September 26, 2013
Krishnappa, Sri. Chandrappa, Sri. Jayaram and Ramachandra Vs. State of Karnataka by its Secretary Department of Revenue, The Deputy Commissioner, The Assistant Commissioner and Spl. Land Acquisition Officer Madugiri Sub-Divn. and The Town Pancha	December 5, 2013
KRISHNARAJU, S/O RAMAKRISHNAPPA Vs. N SRIDHARA MURTHY, S/O NARAYANA RAO	November 8, 2013
KRISHNASWAMY SATYA PRASAD, S/O C A KRISHNASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA	July 8, 2013
KRISHNE GOWDA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	April 26, 2013
Krishne Gowda Engineering Contractors rep. by its Proprietor Mr. Krishne Gowda Vs. State of Karnataka rep. by its Chief Secretary and Others	October 7, 2013
Krishnegowda Vs. State of Karnataka, Rep. by its Secretary and Special Land Acquisition Officer, Hassan	October 8, 2013
KRITA ENGINEERING (P.) LTD., IN RE Vs. ABC	May 27, 2013
KSHIRALINGA M. BANSODE Vs. THE STATE OF KARNATAKA, DEPARTMENT OF EDUCATION, (HIGHER EDUCATION) BY ITS PRINCIPLE SECRETARY AND GULBARGA UNIVERSITY BY ITS VICE CHANCELLOR	December 18, 2013
KUDUMA FASTENERS PRIVATE LIMITED, BANGALORE Vs. A. MATHIAS	September 3, 2013
KUM A NAGAVENI AND ORS Vs. M VISHWANATHAN AND ORS	August 20, 2013
KUM V PUNITHA, D/O R VIJAY KUMAR Vs. B M T C ; SHIVAKUMAR S/O ARJUN	July 17, 2013
Kum. Anjana P. Vs. New India Assurance Co. Ltd. and B.N. Jeevan	November 28, 2013
Kum. Chandrakala Vs. K. Padmavathi and The United India Insurance Company Ltd.	October 11, 2013
KUM. LATHA AND OTHERS Vs. THE INSPECTOR OF POLICE, SIRA AND ANOTHER	December 13, 2013
Kum. R. Preksha Vs. Prasad G.N.	August 29, 2013
Kum. Vidya Vs. Vittala, The Manager, Bajaj Allianz General Insurance Co., Ltd., Mr. Hilayee and The Manager, ICICI Lombard General Insurance Co., Ltd.	July 26, 2013
Kumar Vs. State of Karnataka, Rep by The Public Prosecutor	October 10, 2013
KUMAR @ VELUKUMAR Vs. STATE OF KARNATAKA	August 20, 2013
Kumar, Raja and Shivalingaiah Vs. Ratnaiah Setty and Rangappa	July 1, 2013
Kumara Vs. State of Karnataka	September 27, 2013
Kumara Vs. Future General India Insurance Co. Ltd. and The Manager	June 21, 2013
KUMARA @ MOHANKUMAR Vs. STATE BY RURAL POLICE	October 31, 2013
Kumara and Smt. Maniyamma alias Mani Vs. State of Karnataka by K.R. Nagara Police	October 28, 2013
Kumara and Sri. Shiva alias Sutta alias Shivashankar Vs. State by Arasikere Town Police Station	December 5, 2013
KUMARASWAMY @ KUMARA Vs. STATE	July 19, 2013
KUMARASWAMY.B.N Vs. DEPUTY COMMISSIONER	February 4, 2013
Kumari M. Vidhyashree Vs. University of Agricultural Sciences, rep. by its Vice-Chancellor and Its Registrar, GKVK	October 22, 2013
KUMARI NAMITA AND ORS Vs. STATE OF KARNATAKA AND ORS	February 7, 2013
KUMARI SHRUTHY H D/O HANUMANTHANAIKA Vs. UMESH, MAJOR, DRIVER OF KSRTC KUNIGAL DEPOT, KUNIGAL TUMKUR DISTRICT	March 15, 2013
KUMARI. VEDASHREE Vs. K.V.MOHAN KUMAR	February 1, 2013
KUNDUR ENTERPRISES GENERAL MERCHANTS & COMMISSION AGENTS Vs. MANAGING DIRECTOR K C P BIOTECH LTD AND ORS	October 10, 2013
KUNTTEGOWDA @ GOWDA @ RAJEGOWDA S/O BETTAASWARAIAH Vs. STATE	June 20, 2013
Kuppa alias Johny alias Muniyappa, Venkataswamy alias Patela, Marappa alias Marga and Muniyappa Vs. State by Tavarekere Police	November 27, 2013
Kuppala Ravi Vs. State of Karnataka and Smt. K. Kavitha	July 2, 2013
KUPPANNA NAIK Vs. NEKRTC THROUGH ITS MANAGING DIRECTOR	July 17, 2013
Kuppuraj alias Kuppa, Raja alias Karent Raja and Dilip alias Pattabhi Vs. State of Karnataka	September 25, 2013
KUSHALAKSHI; PRITHEESH S KOTIAN, S/O B SHIVARAM AND ORS Vs. T RAMAKRISHNA; NEW INDIA ASSURANCE CO, LTD	January 2, 2013
KUSHALNAGAR WORKS M/S. TATA COFFEE LTD. Vs. STATE OF KARNATAKA	March 26, 2013
Kuttethur Gururajachar Charities by its Managing Trustee Vs. Bruhath Bangalore Mahanagara Palike by its Commissioner N.R. Square, The Joint Commissioner Engineering Section (Road Widening) and The Executive Engineer	September 26, 2013
L C NAGARAJU AND ORS Vs. THERESAMMA AND ORS	September 6, 2013
L C VIJAY KUMAR S/O L CHANDRAPPA Vs. NAVEEN KUMAR S/O ESHWARAPPA	October 21, 2013
L GEETHA Vs. THASILDAR	April 4, 2013
L N BELAVANAKI Vs. INSPECTOR OF POLICE KARNATAKA LOKAYUKTA POLICE STATION KOPPAL	September 24, 2013
L PRASHANTH Vs. SHUSHRUTI EDUCATION TRUST	October 9, 2013
L S SADASHIVAIAH S/O L H SHIVARUDRAIAH Vs. C SARASWATHI W/O C RAMEGOWDA	March 15, 2013
L V PADMANABHA Vs. KARNATAKA STATE FINANCIAL CORPORATION LTD	October 31, 2013
L VENKATARAMA S/O LAKSHMANA REDDY @ CHINNODU Vs. STATE OF KARNATAKA	June 17, 2013
L. Nanjappa Vs. Commissioner	July 12, 2013
L. Potegowda Vs. Deputy Commissioner, The Deputy Commissioner of Excise and The Commissioner of Excise	May 29, 2013
L. VENKATESH AND OTHERS Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE AND ANOTHER	April 22, 2013
L. Vivekananda, Smt. Rajini and Sri. L. Ramakrishnappa Vs. State of Karnataka and Smt. S. Kunjithamala	May 21, 2013
L.D. BALLAL Vs. STATE OF KARNATAKA	August 28, 2013
L.SHIVALINGAIAH Vs. ANAND SOCIAL AND EDUCATIONAL TRUST	February 5, 2013
LACHMAYYA S/O RANGAYYA KARIGUDDA Vs. STATE OF KARNATAKA	June 17, 2013
LAKKAMMA Vs. SRIKANTH	July 16, 2013
LAKKAMMA W/O RAMAIAH AND ORS Vs. RAJAMMA W/O HANUMANTHAIAH AND ORS	January 24, 2013
Lakshmaiah Vs. Commissioner BBMP and Others	January 29, 2013
Lakshmamma Vs. Special Land Acquisition Officer, Hemavathi Channel Zone	September 19, 2013
LAKSHMAMMA Vs. A. PUTTASWAMY	April 17, 2013
Lakshmamma Vs. State of Karnataka, Rep by its Secretary and Special Land Acquisition Officer, Hassan	October 9, 2013
LAKSHMAMMA Vs. MANAGING DIRECTOR	July 29, 2013
LAKSHMAMMA Vs. H T KRISHNA	November 6, 2013
Lakshmamma and Others Vs. Managing Director, K.S.R.T.C.	November 29, 2013
LAKSHMAMMA MITTLARATTE NAGAPPA Vs. H.B. SANNASIDDAPPA	June 26, 2013
LAKSHMAMMA W/O ATE RAMAIAH; RAMAKRISHNA S/O LATE RAMAIAH Vs. RADHA D/O LATE RAMAIAH	January 31, 2013
LAKSHMAN Vs. STATE	April 2, 2013
Lakshmana Vs. State by Hebbagodi P.S. Bangalore City Rep. by S.P.P. High Court Complex	October 23, 2013
Lakshmi Vs. State of Karnataka	September 6, 2013
Lakshmi Nirman (Bangalore) Pvt. Ltd., represented by its Managing Director (Suresh G.R.) Vs. Banking Ombudsman (Karnataka), ICICI Bank, Represented by its Authorised Signatory and its Branch Manager	November 25, 2013
Lakshmidevamma Vs. Sri H.R. Revaiah	October 7, 2013
LAKSHMIDEVAMMA AND ORS Vs. M D RAJU AND ORS	November 8, 2013
Lakshmikanth alias Kanthu Vs. State by Karnataka	May 23, 2013
LAKSHMINARAYAN RAO Vs. PALANISWAMY A	September 2, 2013
Lakshminarayana, Thimmaiah and Gowramma Vs. State of Karnataka	July 1, 2013
Lalsab Vs. State of Karnataka by Lokayukta Police represented by State Public Prosecutor	September 26, 2013
LAMINA SUSPENSION PRODUCTS LTD. Vs. ASSTT. CIT	April 1, 2013
LANCO INFRATECH LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE I AND OTHERS	October 11, 2013
LANKEPPA AND LAYAWWA Vs. LATE CHANDRAM SINCE DECEASED, REPRESENTED BY HIS L.RS. YALLAMMA, SUBHAN, SHIVANAND, LAXMAN AND THE MANAGER, THE NEW INDIA INSURANCE CO. LTD.	December 5, 2013
Lankesh Patrike and Patrike Prakashana Vs. Karnataka Industrial Area Development Board, Spl. Land Acquisition Officer, KIADB and State of Karnataka by its Secretary	July 11, 2013
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA	December 19, 2013
Late Smt. Krishna Bajaj Vs. Asst. Commissioner of Income Tax, Circle 5(1)	November 25, 2013
LATE VEERABHADRAYYA CHANDRASHEKHARAYYA KADADEVARAMATH Vs. SIDDESHWAR KADADEVARMATH	January 23, 2013
LATHA Vs. RAMESH AND ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.	November 26, 2013
LATHA RAMACHANDRA INAMDAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 23, 2013
Lawrence Rebello and David Rebello Vs. Sri Sundara Shetty and Sri Pandu Shetty	March 19, 2013
LAXMAN AND DHARMANNA Vs. YELLAPPA AND ORS.	November 25, 2013
LAXMAN FAKIRAPPA DADDI; RAMAPPA BASAVANNI DADDI; SIDDAPPA YALLAPPA GURAV AND ORS Vs. STATE OF KARNATAKA	July 11, 2013
LAXMAN RAO Vs. RAGHAVENDRA	March 22, 2013
LAXMAN S/O RAYAL KHAJEER Vs. STATE	November 26, 2013
Laxman. V. Shetty Vs. State of Karnataka and Smt. N. Lakshmi Arun Padiyar	August 21, 2013
LAXMANA @ LAXMANA SHETTY Vs. STATE OF KARNATAKA	June 18, 2013
LAXMAVVA W/O KALLAPPA KUSUGAL AND ORS Vs. GURUSANGAYYA S/O GURAYYA HIREMATH AND ORS	April 4, 2013
LAXMAWWA Vs. SADASHIV	September 6, 2013
LAXMAWWA AND ORS. Vs. ITTAPPA AND ORS.	September 25, 2013
Laxmi Vs. Ramanna	January 22, 2013
LAXMI VENKATRAMANA TEMPLE Vs. RATHNA W/O LATE SADARAMA	February 1, 2013
LAXMI W/O LATE RAJU NAIK Vs. STATE	January 4, 2013
LAXMIBAI Vs. SUKANAND	December 2, 2013
Leela alias Leelavathi Vs. Mohammed Musthafa and The ICICI Lombard General Insurance Co., Ltd.	July 26, 2013
Leela Menon Vs. State of Karnataka and Others	August 6, 2013
LEELA W/O VADIRAJ BHAT AND ORS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD AND ORS	January 9, 2013
Leelavathi Vs. V. Chandramohan and The Oriental Insurance Co. Ltd.	July 10, 2013
LEELAVATHI BAI Vs. TUKARAMA RAO	December 6, 2013
LEGAL MANAGER Vs. PUTTAMMA ALIAS PUTTALAKSHMI	November 6, 2013
LEGAL MANAGER, ICICI LOMBARD GIC LTD. Vs. SRI CHIKKASIDDAIAH AND SRI JEFFERY RATHINAM	December 18, 2013
LEGAL MANAGER, TATA AIG GENERAL INSURANCE CO LTD Vs. D RAMESH AND ORS	January 9, 2013
LEO D' SOUZA Vs. LAKSHMI AMMA	August 26, 2013
LILY JOSEPH Vs. AUTHORISED OFFICER, STATE BANK OF INDIA	March 18, 2013
Linga Reddy. T. Vs. M.V. Atifur Rehaman and The Manager, New India Insurance Co., Ltd.	September 6, 2013
LINGARAJ H.MASHAL Vs. VEERANNA C.CHA4ANTHIMATH	July 4, 2013
Lingesh Vs. National Insurance Co. Ltd. and T. Chandrappa	September 13, 2013
LOKA RAMADU S/O MUNISWAMY; MAMATHA W/O LATE GIRISH YADAV; MASTER SHREYASH S/O LATE GIRISH YADAV AND ORS Vs. R RANGANATH S/O RATHNAJI; B MALLIKARJUNA, S/O BASAPPA; NEW INDIA ASSURANCE CO LTD AND ORS	July 3, 2013
LOKESH V. NAYAKA AND SMT. INDIRA Vs. STATE OF KARNATAKA	August 8, 2013
LOKESHWARA ALIAS LOKESHA Vs. STATE OF KARNATAKA	March 6, 2013
Lolakshi, Somashekarappa, Nagaraja and Shanthaveeramma Vs. Sri Virupakshi and Thimmappa	October 28, 2013
LUFTHANSA GERMAN AIRLINES CARGO DIVISION Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 14, 2013
LUKES MEDICAL SOCIETY Vs. NAGAPPA	May 30, 2013
Lundbeck India Private Limited Vs. Union of India, The Directorate General of Health Services, The Drugs Controller General India and New Drug Advisory Committee	August 14, 2013
M A PARTHASARATHY Vs. AGROMORE P LIMITED	April 26, 2013
M A RADHA Vs. RAMACHANDRAPPA	October 22, 2013
M A SHAFIEQ AHMED Vs. M B KHUTHEJABI	November 5, 2013
M ASHOK KUMAR S/O C MOHAN; C MOHAN S/O CHOUTOLAL Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER; SPL DEPUTY COMMISSIONER AND ORS	July 2, 2013
M ASHOKA Vs. H RAMAIAH	January 4, 2013
M G DATTATHREYA Vs. STATE OF KARNATAKA	January 11, 2013
M G PAPANNA Vs. JAYALAXMAMMA	October 31, 2013
M H SOMANATH AND ORS Vs. ANUSUYAMMA AND ORS	January 9, 2013
M HANNA NAIK S/O M NEELA NAIK AND ORS Vs. R NANDA NAIK S/O HANUMA NAIK AND ORS	November 7, 2013
M HONNAPPA Vs. DUNDAMMA	March 22, 2013
M J CHIKKANNA Vs. T S SATHYANANDA AND ORS	January 18, 2013
M JAVEED ALI Vs. STATE OF KARNATAKA	December 11, 2013
M K PREMLATA Vs. GANGADHAR KRISHNAPPA GOKAK	April 3, 2013
M K SHAFIUDDIN S/O AZEEZUDDIN Vs. HALIMA KHATOON	February 1, 2013
M K UMAVATHY W/O KRISHNANANDA Vs. PRASHANTH DSOUZA S/O SEBASTIAN DSOUZA	March 15, 2013
M KARIGOWDA; SRINIVASACHARI; H JAYANNA S/O LATE H T HANUMAIAH; STATE OF KARNATAKA; H JAYANNA, PSI AND ORS Vs. STATE OF KARNATAKA	July 8, 2013
M KUMBAIAH Vs. GOVERNMENT OF KARNATAKA	June 12, 2013
M M THAMMAYYA S/O M M MUTHANNA; M M SURESH S/O MUTHANNA Vs. COL M M AIYANNA (RTD )	January 11, 2013
M MANJUNATH Vs. STATE BY LOKAYUKTHA POLICE	May 31, 2013
M N PUTTARAJU, S/O LATE NANJUNDEGOWDA Vs. STATE OF KARNATAKA	June 19, 2013
M N YOGESH Vs. ASSISTANT EXECUTIVE ENG CITY	December 20, 2013
M NARAYANA REDDY AND ORS Vs. PRINCIPAL SECRETARY	December 11, 2013
M NARAYANA SWAMY Vs. CHIEF TECHNICAL ENGINEER	September 23, 2013
M R NIRANJAN MURTHY Vs. STATE OF KARNATAKA	April 5, 2013
M R RAGHURAM Vs. M R JAYARAM	September 18, 2013
M S CHANDRASHEKAR Vs. STATE	March 5, 2013
M S PUTTASWAMY @ SHIVARAJKUMAR Vs. M VENKATESH	March 22, 2013
M S VENKATESH S/O LATE M S SRINIVASAMURTHY Vs. BHARAT PETROLEUM CORPORATION LTD	June 17, 2013
M SHETTAPPA Vs. STATE OF KARNATAKA	August 19, 2013
M SIRAJULLA KHAN Vs. KARNATAKA STATE BOARD OF WAKFS	November 14, 2013
M SRINIVAS S/O MUNIVENKATAPPA Vs. SPECIAL LAND ACQUISITION; EXECUTIVE ENGINEER (ACQUIRING BODY)	January 2, 2013
M V LALITHA Vs. BANGALORE DEVELOPMENT AUTHORITY	January 2, 2013
M V NANJAPPA, S/O VENKATARAMANAPPA AND ORS Vs. RAMESH, S/O ERATHIPPAIAH AND ORS	December 6, 2013
M V SHIVAJI RAO Vs. M L SRINIVASA	August 19, 2013
M VANI W/O MUNISWAMY Vs. MANAGING DIRECTOR, B M T C , SHANTHINAGAR, DOUBLE ROAD	November 6, 2013
M VIJAYAKUMARI Vs. STATE OF KARNATAKA	October 21, 2013
M. Ashok Kumar and Sri C. Mohan Vs. State of Karnataka and Others	July 2, 2013
M. Basavarajappa Vs. H.B. Kuruvatteppa	June 6, 2013
M. DEVENDRAPPA AND OTHERS Vs. STATE BY HADADI POLICE	May 31, 2013
M. DODDASHAMANNA REDDY Vs. M. SRINIVASA REDDY	September 10, 2013
M. Halappa Since Dead By Lrs. Vs. Special Land Acquisition Officer	September 16, 2013
M. Jayanthi Vs. Sri. Dayananda	July 3, 2013
M. Jayaram Vs. Govindamma	July 11, 2013
M. Jayashree Vs. State of Karnataka by its Secretary, The Superintendent of Police, CRE Cell, The Tahasildar, Bhadravathi Taluk and The Commissioner, Dept. of Public Instructions	November 28, 2013
M. Kempaiah, B.M. Venkateshappa, Rathnamma and Marappa Vs. Deputy Commissioner and Others	October 1, 2013
M. Khushalappa Gowda Vs. Asst. Registrar of Co-Operative Societies and Charvaka Seva Sahakari Bank Niyamitha	June 4, 2013
M. Kumar Vs. Rachappa M., S. Gnanendra and The Oriental Insurance Co., Ltd. rep by its Manager	October 8, 2013
M. KUMAR Vs. B.C. VIJAYKUMAR	June 11, 2013
M. Leo, Sri M. Ravindra Kumar, Sri M. Anthony Reddy and K.H. Manjappa Vs. Government of Karnataka rep. by its Secretary, Urban Development Department and The Bangalore Development Authority rep. by its Commissioner	September 30, 2013
M. Mallikarjuna and Others Vs. Deputy Director of Mines and Geology and The Police Inspector	July 18, 2013
M. Mohan Kumar Vs. State of Karnataka	June 24, 2013
M. Nagaraj Vs. Rajamma and Boregowda	October 10, 2013
M. NAGARAJU Vs. GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT	April 26, 2013
M. Pundalik Rao Vs. Vijaykumar	December 4, 2013
M. Purushothama Vs. State of Karnataka, rep. by the Police Commissioner, Deputy Commissioner of Police, Assistant Commissioner of Police and The Station House Officer	November 29, 2013
M. Rajan Vs. Umesh L. and C.G. Krishnadas Nair	October 10, 2013
M. Ramaiah and Others Vs. State Government of Karnataka, Commissioner and Executive Officer	July 3, 2013
M. Sadiq Ali Vs. Commissioner and Assistant Revenue Officer	October 22, 2013
M. Sarojammal Vs. N. Raman alias Ramaiah and Others	June 13, 2013
M. Satyavathi Vs. Deputy Commissioner, Raichur	November 11, 2013
M. Shanmukappa, Sri. U. Chandra Gowda, Sri. M. Hanumanthappa and Sri. T.N. Veeran Gowda Vs. State Government of Karnataka Rep. by its Chief Secretary and The Tahsildar	September 30, 2013
M. Siddagangappa Vs. Sri Gurappa and Smt. Rangamma	June 26, 2013
M. SIDDALINGAYYA Vs. STATE OF KARNATAKA	September 10, 2013
M. Subba Reddy Vs. State of Karnataka, By Secretary and The Deputy Commissioner and District Magistrate, Davanagere District	November 28, 2013
M. SUBBARAYAPPA Vs. MYSORE STATE VANHIKULA	August 7, 2013
M. Usharani Vs. Sri. A. Nagaraj	July 19, 2013
M. Venkappa Poojary Vs. State of Karnataka	July 19, 2013
M. Venkataramanappa since Deceased by L.Rs. Smt. Parvathamma, Smt. Achamma and Sri Sadananda Vs. Sri Hareppa and Others	November 27, 2013
M. Venugopal Vs. Sri Munegowda and Others	January 15, 2013
M. VISVESVARAYA EDUCATION TRUST Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	February 28, 2013
M.A. Alfatha and Others Vs. Karnataka State Board of Wakf No. 6 by its Chief Executive Officer	December 4, 2013
M.A. Nagendra Vs. Deputy Registrar of Co-Operative Societies, The Assistant Registrar of Co-Operative Socieities and The Primary Agriculture Credit Co-Operative	September 16, 2013
M.A. Rehaman Vs. Deputy Labour Commissioner and Appellate Authority Region - II, The Assistant Labour Commissioner and Controlling Authority under the Payment of Gratuity Act Division - III and The Divisional Controller KSRTC, Kolar Division@res	October 7, 2013
M.A.I. KOVOOR ALIAS ANNA KOVOOR Vs. THOMAS IPE KOVOOR	March 1, 2013
M.B. Ayappa Vs. President Town Panchayat	June 6, 2013
M.B. Thimmegowda Vs. Commissioner, The Deputy Commissioner, The Thasildar and Puttaswamy alias Moganna	June 25, 2013
M.C. MADEGOWDA Vs. CHIEF ELECTION COMMISSIONER	February 6, 2013
M.CHANDRAN Vs. RAJANNA GOWDA	August 8, 2013
M.D. Asha Vs. Sri Thippesha alias Thippeswamy	November 25, 2013
M.D. MRYUTYUNJAYA Vs. THE LAND TRIBUNAL AND OTHERS	September 17, 2013
M.D. RAMAKRISHNAIAH Vs. JAVAREGOWDA	April 1, 2013
M.D. Saraf Vs. Bruhat Bangalore Mahanagara Palike, The Assistant Executive Engineer, The Assistant Revenue Officer and Smt. A. Prema	April 15, 2013
M.G. Dattathreya Vs. State of Karnataka, Sri Nagendra Reddy and Sri Afrose alias Afrose Babu	March 19, 2013
M.G. Srinarth Vs. B.D. Jagadeesh and Others	September 27, 2013
M.H. MAHABALESHWAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY LIMITED	January 8, 2013
M.H. SHABBIR Vs. STATE OF KARNATAKA	April 18, 2013
M.H. Shivanandappa Gowda Vs. Managing Director Kaveri Neeravari Nigama Niyamitha and The Executive Engineer Hemavathi Canal Division	December 9, 2013
M.J. Ravindra Reddy Vs. G. Chandrappa	December 3, 2013
M.K. AIYAPPA Vs. STATE OF KARNATAKA, BY LOKAYUKTA POLICE	May 21, 2013
M.K. Krishnamurthy and Smt. Varalakshmi Vs. Anis Baig and Others	September 6, 2013
M.K. Saraswathi Vs. Prakash C. and The Oriental Insurance Co. Ltd.	September 16, 2013
M.K. Vinod Kumar Vs. Sri. Harsha alias Harsha, C.S. Dase Gowda and M/s. United India Ins. Co. Ltd.	July 1, 2013
M.M. HUSSAIN SHARIEFF Vs. THE DEPUTY COMMISSIONER, TUMKUR DISTRICT, THE DIVISIONAL COMMISSIONER, TIPTUR DIVISION AND THE TAHSILDAR, CHICKNAYAKANAHALLY TALUK	November 25, 2013
M.N. ANIL KUMAR Vs. COMMISSIONER OF EXCISE VAKKALIGARA BHAVANA	August 29, 2013
M.N. CARIAPPA Vs. ROSAMMA	April 10, 2013
M.N. Janaki and Others Vs. Shri K.G. Venkatesh	March 12, 2013
M.N.SRINIVAS Vs. STATE OF KARNATAKA	October 8, 2013
M.P. Indravathi Vs. Deputy Commissioner, Assistant Commissioner and Sri H.R. Parashuram	August 6, 2013
M.R. Doreswamy and Sri. K.N. Balasubramanya Murthy Vs. Lokeshwari	July 25, 2013
M.R. Raghuram Vs. Wealth-Tax Officer Income Tax Department	July 23, 2013
M.R. Umesh Gowda Vs. Oriental Insurance Company Ltd. and Sri. Syed Nabi	July 26, 2013
M.R.PUNDALIKAPPA Vs. SENIOR GEOLOGIST OF MINES & MINERAL	July 1, 2013
M.RATHNA Vs. STATE OF KARNATAKA	February 4, 2013
M.S. BYRE REDDY Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA	August 23, 2013
M.S. LAKSHMIKANTHARAJ URS Vs. RAMACHANDRA	July 5, 2013
M.S. Mahadevaiah Vs. Pankaja Kumari, Abhilasha and Dikshitha	July 25, 2013
M.S. Nagaraj Vs. Shashikala Desai	December 5, 2013
M.S. Nataraj Vs. Mayamma	November 26, 2013
M.S. Prabhakar Vs. Authorised Officer and Deputy Conservator of Forest	September 25, 2013
M.S. RAMACHANDRA Vs. SMT. SAMPATHU LAKSHMI AND OTHERS	June 11, 2013
M.S. Ramaiah Medical College and Teaching Hospital and M.R. Jayaram Vs. Union of India and Board of Governors in Supersession of Medical Council of India	August 1, 2013
M.S. Surendra Vs. State of Karnataka	July 9, 2013
M.SUBRAMANYAM Vs. STATE OF KARNATAKA	August 13, 2013
M.T.GAJENDRA Vs. STATE OF KARNATAKA	January 29, 2013
M.V. Krishna Murthy and Others Vs. Sri M.S. Chethana	December 3, 2013
M.V. NANDISH Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE	April 10, 2013
M.V. Shankaraiah and Others Vs. Rudraiah, R Veerabhadraiah and Special Land Acqusition Officer	January 29, 2013
M.V.SUBBA RAO Vs. LAND ACQUISITION OFFICER	February 28, 2013
M/S AJAY ADVERTISING REPRESENTED BY ITS PROPRIETOR Vs. STATE OF KARNATAKA	July 1, 2013
M/S. A.B.B. LIMITED, REPRESENTED BY ITS VICE PRESIDENT AND HEAD-INDIRECT TAXATION Vs. THE AUTHORITY FOR CLARIFICATION AND ADVANCE RULINGS DEPARTMENT OF COMMERCIAL TAXES	December 2, 2013
M/S. ADANI AGRI FRESH LTD., REPRESENTED BY ITS AUTHORISED REPRESENTATIVE Vs. MAHABOOB SHARIFF, STATE BANK OF MYSORE, REPRESENTED BY ITS MANAGER AND STATE BANK OF MYSORE, REPRESENTED BY ITS AGM	December 16, 2013
M/S. BATA INDIA LTD. AND OTHERS Vs. A.S. MANSOOR	June 7, 2013
M/S. CROMPTON GREAVES LTD. Vs. M/S. ANNAPURNA ELECTRONICS	August 20, 2013
M/S. D.N.L. ENTERPRISES AND ANOTHER Vs. MISS CHITRALEKHA THUMBOOCHETTY AND OTHERS	June 28, 2013
M/S. GOLDEN GATE PROPERTIES LTD., BY ITS EXECUTIVE DIRECTOR Vs. THE STATE OF KARNATAKA, BY ITS ADDITIONAL CHIEF SECRETARY & COMMISSIONER,	December 16, 2013
M/S. GOMATHI AGENCIES AND OTHERS Vs. M/S. NATIONAL TEXTILE CORPORATION LIMITED AND OTHERS	June 10, 2013
M/S. HALGO ADS, REPRESENTED BY ITS PROPRIETOR Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY AND ORS.	December 17, 2013
M/S. INFANTS TRAVELS PVT. LTD. Vs. THE STATE OF KARNATAKA	December 11, 2013
M/S. JKM FLORICULTURE LIMITED, REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. M/S. JAYASILPA FLORITECH LTD., REPRESENTED BY ITS MANAGING DIRECTOR	December 10, 2013
M/S. KIRLOSKAR ELECTRIC CO. LTD. REP. BY MR. P.Y. MAHAJAN VICE PRESIDENT (LEGAL) & COMPANY SECRETARY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER	September 18, 2013
M/S. KOOLNEST PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 17, 2013
M/S. LAKSHMI NIRMAN (BANGALORE) PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR Vs. M/S. KUMAR BUILDERS (KUMAR URBANA), REPRESENTED BY ITS CHAIRMAN AND ORS.	December 17, 2013
M/S. MARUTHI FRIENDS ASSOCIATION REGD. Vs. THE STATE OF KARNATAKA, THE SUPERINTENDENT OF POLICE, THE INSPECTOR OF POLICE (LAW AND ORDER) AND THE SUB INSPECTOR OF POLICE	April 18, 2013
M/S. MINDTREE LTD. Vs. UNION OF INDIA	June 12, 2013
M/S. MOTHER CARE INDIA LIMITED (IN LIQUIDATION), REPRESENTED BY THE OFFICIAL LIQUIDATOR Vs. SHRI. S.N. RAJENDRAN AND DHFL VYSYA HOUSING FINANCE LIMITED	December 17, 2013
M/S. OM SAI CULTURAL ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.	January 22, 2013
M/S. PRECISION ENGINEERING ENTERPRISES Vs. M/S. ORIENTAL MEDICINES PVT. LTD	February 4, 2013
M/S. RAJA BUILDERS AND INVESTMENTS PARTNERSHIP FIRM REP BY ITS PARTNER MR. RAJA DATTA, SRI BALAN CHETTIER, SRI RAJA UDAYASHANKAR AND SRI RAJA SUCHINDRA Vs. K.C. SHIVASHANKAR SINCE DECEASED BY L.RS. MRS. GAYATHRI, MS. MONIKA AND MS. BINDHIA	December 4, 2013
M/S. SHERIEF CONSTRUCTIONS Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT, THE BRUHAT BANGALORE MAHANAGARA PALIKE, ASSISTANT EXECUTIVE ENGINEER AND THE COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	January 24, 2013
M/S. SHET & CO. REPRESENTED BY ITS PROPRIETOR SRI G.R. SHET Vs. SRI MOHANDAS	December 19, 2013
M/S. SHIVAPRAKASH SERVICE STATION Vs. BHARATH PETROLEUM CORPORATION LTD	December 10, 2013
M/S. SSJV PROJECTS PVT. LTD Vs. CANARA BANK	September 19, 2013
M/S. SURAJ CONDOMINIUMS PVT. LTD. Vs. SRI. O. RAMACHANDRA REDDY, SRI. RAMAKRISHNA REDDY AND SRI. KUSUMADHARA	April 15, 2013
M/S. TECH MAHINDRA LIMITED Vs. AJAY BHAGAT	October 31, 2013
M/S. THE ORIENTAL INSURANCE COMPANY LIMITED, REP. BY ITS REGIONAL MANAGER Vs. SMT. SADHU MADIVALTHI AND ORS.	November 25, 2013
M/S. VASUDEV ADIGAS FAST FOOD (P.) LTD., REP. BY ITS CHIEF FINANCIAL OFFICER SRI BIJU THOMAS Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, THE COMMISSIONER OF COMMERCIAL TAXES AND THE STATE OF KARNATAKA REP. BY ITS FINANCE SECRETARY	December 19, 2013
M/S.VASUDEVA ADIGA'S FAST FOOD PVT. LTD. Vs. UNION OF INDIA	December 27, 2013
Madamma Vs. Deputy Commissioner and Others	August 8, 2013
Madeeha Enterprises, Rep. By its Managing Partner Vs. Income Tax Officer, Ward-2 and Others	November 11, 2013
Madegowda Vs. United India Insurance Company Ltd. Rep. by its Manager and Sri. Bestogy. K. Issac	September 27, 2013
MADEGOWDA @ MADA S/O DESI GOWDA Vs. STATE	June 4, 2013
Madesh Vs. State of Karnataka	September 19, 2013
Madesha alias Mahadesha Vs. Ismail, K.C. Mohiddin, The Manager, National Insurance CO. Ltd. and K.S. Mayyadi	July 11, 2013
Madhavi Vs. State of Karnataka by its Secretary, Commerce and Industries Department, The Director of Mines and Geology and The Deputy Director of mines and Geology, Government of Karnataka	November 27, 2013
MADHU N R @ MADHURA; UNITED INDIA INSURANCE COMPANY LIMITED Vs. VENKATESH; MADHU N R @ MADHURA	September 10, 2013
Madhu. Y. Vs. United India Insurance Co. Ltd. and Smt. Roopa Raj	July 2, 2013
Madhukeshwar, Smt. Sabitha alias Latha and Kum. Jyothi Illigera Vs. Sri. Suresh and The Oriental Insurance Co. Ltd.	September 17, 2013
MADHUSUDHAN Vs. STATE OF KARNATAKA	November 8, 2013
MADHUVAN ENTERPRISES Vs. PARVATHAMMA W/O LATE CHANDRASHEKAR AND ORS	January 8, 2013
Madu Vs. State of Karnataka	January 3, 2013
MADURA COATS P LTD , BANGALORE Vs. M RAMESH BABU, BANGALORE	July 23, 2013
MADURA COATS PVT. LTD. Vs. UNION OF INDIA	March 11, 2013
MAGFOOR AHMED, S/O SHOUKATH ALI Vs. STATE OF KARNATAKA	July 24, 2013
Mahabala Poojary Vs. Dinesh and The Manager, National Insurance Co., Ltd.	July 26, 2013
MAHABALA SHETTY Vs. STATE OF KARNATAKA	July 19, 2013
MAHABOOB SAB Vs. HANUMANTHAPPA AND ORS	September 17, 2013
MAHABUBNAGAR PALAMOORI MIGRANT LABOUR UNION Vs. STATE OF KARNATAKA	September 2, 2013
MAHADEVA Vs. STATE BY SALIGRAMA POLICE STATION, MYSORE DISTRICT	April 8, 2013
MAHADEVA Vs. STATE OF KARNATAKA BY SESHADRIPURAM AND NARAYANA	December 17, 2013
MAHADEVA AND ORS Vs. STATE OF KARNATAKA AND ORS	January 7, 2013
MAHADEVA S/O CHIKKONU Vs. STATE OF KARNATAKA	April 3, 2013
MAHADEVA S/O KRISHNEGOWDA Vs. STATE BY SALIGRAMA POLICE STATION	April 9, 2013
MAHADEVA S/O MADAYYA AND ORS Vs. STATE OF KARNATAKA AND ORS	January 28, 2013
MAHADEVAMMA Vs. STATE OF KARNATAKA	June 28, 2013
Mahadevappa Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director	September 11, 2013
MAHADEVAPPA S/O SIDDAIAH Vs. B RAMEGOWDA	September 27, 2013
Mahadevappa Shivappa Somanakatti Vs. Shankarappa Shivappa Nalavadi	November 27, 2013
MAHADEVI FULACHAND ALAGUDE AND ORS Vs. ANIL RAMESH DHUMAL AND ORS	June 14, 2013
Mahadevprasad S. Vs. R. Ravishankar, Dr. S. Ranganathaiah and New India Assurance Company Limited, rep. by its Manager	November 29, 2013
MAHALAKSHMI CO-OPERATIVE BANK LTD Vs. CENTRAL BANK OF DIRECT TAXES	April 19, 2013
MAHALAXMI CONCRETE PRODUCTS Vs. MAHAVEER ELECRO MECH P LTD	January 3, 2013
Mahalinga Poojari Vs. State of Karnataka, Rep. by its Principal Secretary and Others	November 11, 2013
MAHALINGAPPA Vs. DEPUTY COMMISSIONER (FOOD & CIVIL SUPPLIES), GULBARGA	June 19, 2013
MAHANTAGOUDA SHEKHARAGOUDA DODDAGOUDAR Vs. SANJAYA VENKATESH JOSHI	August 20, 2013
MAHANTHESH S/O DEVENDRAPPA Vs. STATE OF KARNATAKA	February 4, 2013
Maharshi Savitha College of Education (B.Ed.) represented by its Secretary Sri Ramanjanayalu Vs. State of Karnataka represented by its Principal Secretary Department of Higher Education, Bangalore University Jnana Bharathi rep. by its Registrar	October 7, 2013
MAHESH B N Vs. REKHA D/O B B CHANDRAKANTH	September 23, 2013
Mahesh Investments Vs. Asst. Commissioner of Income Tax	July 3, 2013
Mahesh Investments Vs. Asst. Commissioner of Income Tax	March 19, 2013
MAHESH S/O BALAPPA Vs. STATE OF KARNATAKA	January 23, 2013
MAHESH S/O NAGARAJU Vs. P.VIKAS S/O LATE PRAKASH	February 6, 2013
MAHESHA ALIAS KUNCHA Vs. STATE OF KARNATAKA	December 11, 2013
MAHESHA AND OTHERS Vs. STATE OF KARNATAKA, BY KOLLEGAL RURAL POLICE	June 4, 2013
Maheshwari Wines, Through its Proprietor Vs. Panchappa	November 29, 2013
MAHIMA CHARAN Vs. KANYANKUMARI	January 8, 2013
Mahima Charan and Others Vs. Kanyakumari	January 8, 2013
MAHIPAL REDDY AND NEELAMMA Vs. RAMESH REDDY AND THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.	December 3, 2013
Maire Hengasu and Others Vs. State of Karnataka by its Secretary Revenue Department and Others	July 26, 2013
Major Sandeep R. Vs. S. Shwetha	July 10, 2013
MALA Vs. STATION HOUSE OFFICER	October 24, 2013
MALAVALLI GURAPPAJI MADHUKAR FOUNDATION Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS	January 2, 2013
Malavanda Pemmaiah Vs. Sri Korecutria Ravindra	November 29, 2013
MALETIRA M. JEEVAN Vs. STATE OF KARNATAKA	November 7, 2013
MALEYALI SATHYAN Vs. STATE OF KARNATAKA	April 8, 2013
MALIKSAB JANGLISAB KHAZI Vs. KUMARI SAMEENA	September 10, 2013
MALINI Vs. STATE OF KARNATAKA	April 15, 2013
MALIYAPPA SINCE DECEASED BY HIS LRS. AND OTHERS Vs. MUNIYAPPA AND OTHERS	June 20, 2013
MALLAIAH Vs. T N BASAVARAJU	August 20, 2013
MALLAKKA Vs. STATE OF KARNATAKA	February 5, 2013
MALLAMMA Vs. SURINDER SINGH H. RAJPAL AND ANOTHER	June 14, 2013
MALLAMMA Vs. DAWALSAB	February 27, 2013
Mallamma Vs. Deputy Commissioner and Others	October 1, 2013
Mallamma and Gangamma Vs. Spl. Land Acquisition Officer Upper Krishna Project	December 6, 2013
MALLAMMA W/O AYYALAPPA AND ORS Vs. SHIVAMMA W/O LINGAPPA	February 26, 2013
Mallappa Vs. State of Karnataka, The Police Inspector (Vigilance)	September 13, 2013
Mallappa Vs. Aminsab and The New India Assurance Company Ltd., Div. Manager	November 29, 2013
MALLAPPA @ MALLIKARJUN, BAGALKOT DISTRICT Vs. STATE OF KARNATAKA	April 3, 2013
Mallappa B. Kale Vs. Secretary Karnataka Legislative Assembly Secretariat and S. Murthy	March 27, 2013
Mallappa Gangappa Halingali Vs. Sri Basavaraj Murigeppa Gani	October 29, 2013
MALLEGOWDA Vs. PRESIDENT ZILLA PANCHAYATH	January 2, 2013
MALLESH Vs. STATE OF KARNATAKA	February 8, 2013
Malli alias Mallikarjuna Vs. Divisional Controller, NEKRTC	November 29, 2013
MALLIGAMMA Vs. STATE OF KARNATAKA	June 26, 2013
Malligamma, M. Siddaraju and Anitha Vs. Yogananda Tejaswi, H. Mahesh and The New India Assurance Co. Ltd., Reptd. By its Branch Manager	December 3, 2013
Mallikarjun Vs. Neelkantappa	January 3, 2013
MALLIKARJUN Vs. INSPECTOR GENERAL OF POLICE	February 14, 2013
Mallikarjun Bheemappa Hubli, Sri Gaddekal Veerareddy Vs. State of Karnataka By SHO rep By State Public Prosecutor	October 28, 2013
Mallikarjuna, M/s. Sri. Shyla Poultry Farm Vs. State of Karnataka, By Secretary, Revenue Department and The Deputy Commissioner and District Magistrate	November 28, 2013
MALLU @ MALLIKARJUN Vs. STATE OF KARNATAKA	January 3, 2013
MANAGEMENT OF BHEL Vs. H N CHIKKAIAH	March 13, 2013
MANAGEMENT OF M/S M S RAMAIAH INSTITUTE OF NURSING EDUCATION & RESEARCH, BANGALORE Vs. R RAMESH S/O LATE PAPANNA, BANGALORE	January 22, 2013
MANAGEMENT OF M/S VIKRANT TYRES LTD Vs. T VENKATESH S/O T THIMMAIAH	June 4, 2013
MANAGEMENT OF M/S WOODLANDS HOTEL P LTD Vs. G N GUNDAPPA	June 3, 2013
Management of NEKRTC represented by its Divisional Controller NEKRTC, represented by its Chief Law Officer Vs. Santosh	December 2, 2013
Manager Vs. Rajamma and Sri Krishnachari	June 26, 2013
Manager Vs. P.N. Swetha and Others	July 19, 2013
MANAGER LEGAL ICICI LOMBARD GENERAL INSURANCE CO LTD ; ROSHINI H NAGPAL Vs. ROSHINI H NAGPAL; A JANYPASHA	October 8, 2013
MANAGER IFFCO TOKIO GENERAL INSURANCE CO., LTD Vs. NAGARAJU	February 1, 2013
MANAGER THE ORIENTAL INSURANCE CO LTD Vs. GOVINDA V	July 3, 2013
MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. NAGARAJ	October 28, 2013
MANAGER, ORIENTAL INSURANCE CO , LTD AND ORS Vs. RAMILA BEN RATHANJI NAKRANI, W/O RATHANSI M PATEL AND ORS	December 4, 2013
MANAGER, ORIENTAL INSURANCE CO. LTD Vs. PRASANNAKUMAR S	September 20, 2013
Manager, The New India Assurance Co. Ltd., rep. by its Regional Manager Vs. Sri. Nagaraj, Smt. Leelavathi and Oriental Insurance Co. Ltd.	October 28, 2013
MANAGER, THE NEW INDIA ASSURANCE CO., LTD Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD	January 15, 2013
Manager, The Oriental Insurance Company Limited Vs. Sri R. Manjunatha and Smt. Anitha	September 17, 2013
MANAGER-LEGAL, ICICI LOMBARD GENERAL INSURANCE CO., LTD. Vs. SMT. GAYATHRI AND ORS.	December 4, 2013
MANAGING COMMITTEE Vs. B K GOPAL KRISHNA	June 7, 2013
MANAGING DIRECTOR Vs. ASST CONTROLLER OF LEGAL	April 5, 2013
Managing Director Vs. T. Vijayalakshmi and Others	July 12, 2013
MANAGING DIRECTOR Vs. GANGAPPA @ GANGADHAR	March 13, 2013
MANAGING DIRECTOR Vs. VIJAY B.BALIGAR	February 5, 2013
MANAGING DIRECTOR BANGLORE ELECTRICITY SUPPLY CO Vs. K SHASHIDHAR	April 19, 2013
MANAGING DIRECTOR BHARATH GOLD MINES LIMITED Vs. PRESIDENT BHARATH GOLD MINES GENERAL WORKERS UNION	September 13, 2013
Managing Director K.S.R.T.C. Vs. Sri. Ratinam and Others	July 25, 2013
MANAGING DIRECTOR KSRTC Vs. D. SARASWATHI	June 20, 2013
MANAGING DIRECTOR NEKRTC Vs. RAJ BHAKSHI	March 15, 2013
MANAGING DIRECTOR NEKRTC AND ORS Vs. VISHWANATH S/O RACHAPPA	March 21, 2013
Managing Director, Bharti Airtel Limited and The Regional Manager, Bharti Airtel Limited Vs. Assistant Controller of Legal Metrology	April 5, 2013
MANAGING DIRECTOR, K S R T C , K H ROAD, SHANTHINAGAR Vs. S L NANDAKUMAR S/O LATE LAKSHMINARAYANA GOWDA	November 7, 2013
MANAGING DIRECTOR, K.S.R.T.C., CENTRAL OFFICE Vs. SARAFARAZ ABDUL LATIF HEREKAR	September 18, 2013
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B N MAHAL INGAPPA	August 20, 2013
MANAGING DIRECTOR, KSRTC Vs. KAMALAMMA AND ORS	March 4, 2013
Managing Director, KSRTC Vs. Sri. S. Devendran	March 8, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT; M RAMESH S/O MUNIYAPPA Vs. RAMESH M S/O MUNIYAPPA; MANAGING DIRECTOR (SALEM LIMITED)	July 8, 2013
Managing Director, The Chief Engineer, The Executive Engineer and The Assistant Executive Engineer, Karnataka Urban Water Supply and Drainage Board Vs. Basavaraj Ningappa Hudli and Others	October 11, 2013
MANCHANAIKA Vs. THE STATE OF KARNATAKA BY STATE P.P.	December 9, 2013
MANDETIRA D NANJAPPA Vs. MANDETIRA G KALAPPA AND ORS	January 4, 2013
MANGALA B.R. Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 12, 2013
MANGALABAI Vs. STATE OF KARNATAKA	March 21, 2013
Mangalore Urban Development Authority Vs. M/s. Hindustan Petroleum Corporation Ltd., State of Karnataka and The Karnataka Industrial Areas Development Board	May 29, 2013
Mangalore Zenith Beedies Vs. Zeenath Beedies	July 26, 2013
Mangalya Developers A Partnership Firm Vs. Bruhat Bengaluru Mahanagara Palike, Corporation Offices, The Urban Development Dept. and The Joint Director (Planning) BBMP	April 15, 2013
MANIKANTA @ AYYAPPA, S/O LATE MAHADEVAPPA; CHETHANA @ HARMONIAM MASTER, S/O SIDDAPPA AND ORS Vs. STATE OF KARNATAKA; CHETHANA @ HARMONIAM MASTER, S/O SIDDAPPA AND ORS	July 22, 2013
MANIKAPPA Vs. KALLAPPA AND OTHERS	June 12, 2013
MANIKLAL AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, URBAN DEVELOPMENT AUTHORITY AND THE COMMISSIONER, GULBARGA DEVELOPMENT AUTHORITY	December 16, 2013
MANIPAL MEDIA NETWORK LTD Vs. REGIONAL PF COMMISSISONER	October 9, 2013
MANIPAL UNIVERSITY Vs. UNION OF INDIA	December 2, 2013
MANISH JAIN Vs. STATE	August 13, 2013
MANISH PANDEY Vs. NATIONAL INSURANCE CO LTD AND ORS	January 11, 2013
Manish Rao and Others Vs. M/s. Raghava Reddy and Associates, Mr. K. Raghava Reddy, Mr. K.R. Kumara Reddy and Mr. K.R. Jayachandra Reddy	March 22, 2013
Maniyamma, Anitha and Ashoka Vs. Manager, United India Insurance Co. Ltd. and Jagadeesha	November 27, 2013
MANJA @ MANJEGOWDA Vs. STATE OF KARNATAKA	August 6, 2013
Manjamma Vs. Managing Director, KSRTC Division	November 11, 2013
Manjamma and Others Vs. Union of India, Ministry of Finance Department of Financial Service and Others	July 11, 2013
Manjamma and Sri Rangappa Vs. New India Assurance Co. Ltd., Sri Prabhudeva and Sri Manoharsa Ladwa	July 10, 2013
Manjappa Vs. Kashavva and Others	September 6, 2013
Manjegowda Vs. Divisional Controller, K.S.R.T.C. Chikmagalur Division	October 7, 2013
MANJEGOWDA Vs. B.R. SIDDAMMA	March 20, 2013
MANJEGOWDA S/O MADHURAYA Vs. T JAYACHANDRA S/O T THIMMAIAH	July 30, 2013
Manju Vs. Shri. Rajeev Gandhi University of Health Science, The Principal, Government Homeopathy Medical College and Central Council of Homeopathy	April 3, 2013
MANJULA Vs. S.M. SUBRAMANIAN	November 29, 2013
MANJULA @ MANJAMMA Vs. SRINIVAS	June 18, 2013
MANJULA W/O KARIYAPPA HADAPAD; DHARSHAN S/O KARIYAPPA HADAPAD AND ORS Vs. NONIHAL SINGH ANEJA S/O HARBHAJAN SINGH; DIVISIONAL MANAGER AND ORS	March 26, 2013
MANJULA W/O LATE KESHAVAMURTHY Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD	October 23, 2013
MANJUNATH Vs. RANGANATHAGIRI	December 20, 2013
Manjunath Vs. Dr. Mrs. Rama	March 22, 2013
Manjunath Vs. Manjula	September 17, 2013
MANJUNATH Vs. THE HEAD MASTER JNANABHARATI VIDYAMANDIR PRIMARY AND HIGH SCHOOL, THE BLOCK EDUCATION OFFICER, THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTION AND THE DEPUTY COMMISSIONER	December 3, 2013
MANJUNATH Vs. GOVERNMENT OF INDIA	August 28, 2013
MANJUNATH Vs. UNION OF INDIA	February 19, 2013
Manjunath Moolya Vs. St. Antony's Charity Institutes	April 16, 2013
Manjunath Shetty Vs. Katumbi Rusthum Sab and United India Insurance Co. Ltd.	November 27, 2013
Manjunatha Vs. Sathish Kumar, M.R. Eshwara Shettar and The Divisional Manager, Cholamandalam, M.S. General Insurance Co. Ltd.	September 13, 2013
MANJUNATHA @ MANJA Vs. STATE OF KARNATAKA	October 24, 2013
MANJUNATHA @ MANJU Vs. STATE OF KARNATAKA	May 28, 2013
Manjunatha alias Manja Vs. State of Karnataka represented by SPP	November 27, 2013
Manjunatha alias Manju Vs. State of Karnataka by Anekal Police	November 27, 2013
Manjunatha alias Nepali Vs. State of Karnataka	July 25, 2013
MANJUNATHA D.T. Vs. STATE BY MALUR POLICE STATION, REPRESENTED BY SPP, HIGH COURT OF KARNATAKA	December 26, 2013
Manjunatha Engineering Works Vs. Karnataka State Small Industries Development Corporation Ltd. and Assistant General Manager	June 26, 2013
Manjunatha G. Vs. United India Insurance Co. Ltd. Rep. by its branch office and S. Pubeshkumar	October 11, 2013
MANJUNATHA INDUSTRIES Vs. COMMR. OF C. EX. (APPEALS-I)	March 12, 2013
Manjunatha Recreation Association No. 61, Marilingappa Badavane Papareddi Palya, 2nd Stage Nagarabhavi Bangalore-560072 Represented by its Secretary Sri. Babu C.L. Vs. State of Karnataka Represented by its Secretary Department of Home Vidhana So	January 11, 2013
MANJUNATHA, S/O SIDDARAMAPPA; VINODA BABU, S/O HANUMANTHAPPA Vs. STATE OF KARNATAKA	July 9, 2013
MANMATAYYA Vs. SHIVAKUMAR MANMATAYYA	December 19, 2013
MANOHARLAL RAMPAL S/O L R RAMPAL Vs. M K RAJAN AND ORS	January 9, 2013
MANOJ HARALALKA Vs. VF BRANDS INDIA PVT LTD	October 1, 2013
MANOJ KUMAR THAKUR Vs. STATE OF KARNATAKA	November 22, 2013
Manoj Shah Vs. M/s. World Telsports India rep. by Vinod Joseph Naidu and Others	December 5, 2013
MANSOOR @ MANSOOR PASHA Vs. STATE	December 13, 2013
MANSOOR BADEUZZAMA AND ORS. Vs. THE STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION, THE DIRECTOR, PRE-UNIVERSITY EDUCATION DEPARTMENT AND THE DEPUTY DIRECTOR, PRE-UNIVERSITY EDUCATION DEPARTMENT	December 10, 2013
MANYATHA RESIDENTS ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY	March 6, 2013
MAQBOOLUNNISA @ MAQBOOLJAN; GULABUNNISA @ GULAB JAN Vs. HAFEEZ KHAN AND ORS	August 20, 2013
MARANNA ALIAS MARAIAH Vs. STATE OF KARNATAKA	November 8, 2013
MARAPPA, S/O NAGAPPA Vs. STATE OF KARNATAKA	July 23, 2013
MARATA MANDAL Vs. DIRECTOR PRE-UNIVERSITY EDUCATION BOARD GOVERNMENT OF KARNATAKA PALACE ROAD AND ORS	January 18, 2013
Maratha Mandal's Nathajirao G. Halgekar Institute of Dental Sciences and Research Centre, Belgaum Vs. Government of India, Ministry of Health and Family Welfare by its Secretary (Health) and Government of India, Ministry of Health and Family Wel	March 13, 2013
MARIAMMA AND ORS Vs. S N NARENDRAPRASAD AND ORS	August 22, 2013
Marigowda Vs. State of Karnataka and Special Land Acquisition Officer	October 8, 2013
MARIGOWDA @ UMESH Vs. M MASTHE GOWDA	December 5, 2013
MARINE LINKS SHIPPING AGENCIES Vs. COMMISSIONER OF INCOME TAX	September 17, 2013
MARIO PIRES Vs. KARNATAKA STATE INFORMATION COMMISSION, BANGALORE	October 31, 2013
MARIYAMMA Vs. SPECIAL LAND ACQUISITION OFFICER	September 11, 2013
MARIYAPPA Vs. STATE OF KARNATAKA	December 5, 2013
Mark Seravo Vs. Sri. M. Dharasena Shetty and Others	November 11, 2013
MARTHA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY	November 26, 2013
MARUTHI Vs. STATE OF KARNATAKA	April 4, 2013
MARUTHI Vs. NATIONAL INSURANCE CO , LTD	August 2, 2013
MARUTI AND RAMOSHI Vs. THE STATE OF KARNATAKA, THROUGH CPI, NOW REP. BY HCGP	December 3, 2013
MARUTI GANGAPPA METAGUD Vs. STATE OF KARNATAKA	September 10, 2013
MARUTI RAMA PATIL Vs. SANJEEV BHAGOJI NERVEKAR	September 11, 2013
MASTAQ AHAMED MEHABOOB JAMADAR AND OTHERS Vs. SABJAN SARDARBEG JAMADAR (DECD) SINCE DEAD. BY LRS. AND ANOTHER	July 26, 2013
Master Akshay represented by his father as a Natural Guardian Sri Kumara Vs. Suresh Gowda and The Divisional Manager The Oriental Insurance Co. Ltd.	January 15, 2013
Master Akshaya Vs. K.B. Ishwara and The Branch Manager, United India Insurance Co. Ltd.	November 29, 2013
MASTER C HITESH S/O S CHANDRASHEKAR Vs. STATE OF KARNATAKA AND ORS	August 14, 2013
MASTER D HEMANTHKUMAR S/O J DINESH BABU Vs. SUPERINTENDENT OF POLICE AND ORS	December 6, 2013
MASTER GNANASHEKAR Vs. ORIENTAL INSURANCE CO. LTD	September 20, 2013
Master Kishoor Vs. Managing Director, B.M.T.C.	October 11, 2013
Master Kuruba Basker Vs. Arun Kumar M. and The Branch Manager, Oriental Ins. Co. Ltd.	November 29, 2013
Master Mohd. Razik alias Mohd. Razik Ahamed Vs. D. Sudhekar Shetty and The Oriental Insurance Co. Ltd.	July 26, 2013
Master N. Likhith Vs. M/s. Life Line Solutions J.S. India Rep. by its Organising Secretary and Trustee K.H. Raju and Satyanarayana Reddy	September 6, 2013
Master V.K. Harshith Vs. S. Paul Vimal Dev and National Insurance of Co. Ltd.	July 2, 2013
MATHEKAR TAHERUNISSA AND ORS Vs. STATE OF KARNATAKA AND ORS	August 23, 2013
Mathew Arimalil and Smt. Elizabeth Mathew Vs. Nirmala and Others	July 4, 2013
MAYA APPLIANCES (PRIVATE) LIMITED Vs. THE COMMERCIAL TAX OFFICER	December 12, 2013
MD. GHOUSUDDIN S/O LATE JALALUDDIN Vs. STATE	February 6, 2013
Medicare Pharma rep. by its Proprietor, Mr. J. Nagendra Prasad and Mrs. C.J. Vindhya Vs. Canara Bank rep. by its Senior Manager and Constitute Attorney, Mrs. Parameshwari Ravindar	November 27, 2013
MEENA LASRADO Vs. STATE BANK OF INDIA	September 19, 2013
MEENAKSHI Vs. VEMAN VENKAREDDY MANKANI	August 21, 2013
MEENAKSHI S Vs. KARNATAKA STATE NATURAL	April 4, 2013
Meenakshi Steel Re-Rolling Mills rep. by its Partner Shri Mohanlal Jindal Vs. Union of India rep. by its Secretary, Commissioner of Central Excise I, Deputy Commissioner of Central Excise (Formerly Known as Assistant-Commissioner of Central Exci	September 27, 2013
MEENAXI Vs. PANDURANG BHIMRAO LAXMESHWAR	June 14, 2013
MEHABOOB Vs. STATE OF KARNATAKA	January 8, 2013
Mehaboob Vs. Bhimasha and Branch Manager, Oriental Insurance Co. Ltd.	November 27, 2013
MEHAFUZ ALI KHAN S/O IQBAL ALI KHAN Vs. CBI POLICE STATION	March 15, 2013
Mehboob Bee and Others Vs. Managing Director, K.S.R.T.C. and Shambanna alias Shambu Guddappa Kadal	November 29, 2013
Members Lounge Recreation Club Vs. Commissioner of Police and Others	June 27, 2013
Mesh Trans Gears Private Limited Vs. Dr. R. Parvathreddy	March 22, 2013
METHODEX SYSTEMS LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	October 25, 2013
Metlife India Insurance Co. Ltd. Vs. Union of India	March 5, 2013
METRO MALLEABLE MANUFACTURERS (P) LTD. Vs. CANARA BANK, BANGALORE	April 18, 2013
MEWARAM R SHAH Vs. BHAWAR LAL	April 5, 2013
MGM POOJA BUILDTECH PRIVATE LIMITED Vs. CHIEF MANAGER	June 26, 2013
MICO EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE	December 9, 2013
MICON WIRES BANGALORE Vs. STATE OF KARNATAKA	January 23, 2013
Milk Colony Sports Club Vs. Commissioner and M/s. Brigade Enterprises Limited Rep. by Managing Director	September 25, 2013
MILLENNIUM EDUCATIONAL TRUST Vs. STATE OF KARNATAKA	February 22, 2013
MINOR BHAGYAMMA REP. BY HER FATHER & NATURAL GUARDIAN, G. BOMMANNA @ BOMMAIAH Vs. NEELAMBIKA S. MASTI	October 24, 2013
MISCHEAL Vs. SCHONES OFFICE SYSTEMS PVT. LTD	October 23, 2013
Miss N. Sandhya Shree Vs. M/s. Indian Oil Corporation Limited	July 19, 2013
Miss. Nandutai Vs. Sri. Rajesh Shivanagouda Patil and The Oriental Insurance Co. Ltd., rep. by its Divisional Manager	November 28, 2013
MMEGOWDA S/O LAKKANNAGOWDA Vs. M CHANDRAKALA	April 18, 2013
MODERN LABORATORIES Vs. STATE AT THE INSTANCE OF DRUGS INSPECTOR	July 29, 2013
Mohamad Ali Karnachi and Sri. Basavaraj Chidanand Sadani Vs. Secretary Urban Development Department and Others	November 11, 2013
MOHAMAD RUSTHUM SHAIK Vs. STATE OF KARNATAKA	February 25, 2013
MOHAMAD SHAFIQ BAGADADI Vs. STATE OF KARNATAKA	February 27, 2013
MOHAMMAD FAROOK AND ORS Vs. H R SURESH AND ORS	April 2, 2013
Mohammad Kabeer Vs. State of Karnataka by H.S.R. Layout	December 3, 2013
MOHAMMED AKRAM Vs. BRANCH MANAGER, STATE BANK OF MYSORE	August 29, 2013
Mohammed Ali Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
MOHAMMED ALI @ DELHI Vs. STATE OF KARNATAKA REP	December 6, 2013
MOHAMMED ARSHAD Vs. STATE	August 12, 2013
MOHAMMED ASHRAF S/O ABDUL KHADAR Vs. ASIF S/O ABDUL KHADAR; ICICI LOMBARD MOTOR INSURANCE CO LTD	July 4, 2013
MOHAMMED FAROOQ Vs. HAJI M ABDUL BASHEER AND ORS	January 7, 2013
Mohammed Fayaz, Sri. Althaf, Sri. Nasir Musthaf and Sri. Abdul Azeez Vs. State of Karnataka Represented by its Secretary to Home Department and Others	November 11, 2013
MOHAMMED GOUSE Vs. STATE OF KARNATAKA	January 9, 2013
Mohammed Habeebulla Mehkri Vs. Regional Passport Officer and Union of India Ministry of External Affairs	July 4, 2013
Mohammed Hanif Vs. Deputy Commissioner, The Assistant Commissioner, The Land Grant Committee Bantwal Taluk and Yashavantha	June 26, 2013
Mohammed Hussain Vs. State represented by Sub-Inspector of Police	October 22, 2013
MOHAMMED IBRAHIM AAFEEEN Vs. MANAGER; MOHAMMED SALAHUDDIN	August 6, 2013
MOHAMMED IQBAL Vs. STATE OF KARNATAKA	October 31, 2013
MOHAMMED ISMAIL MULLA Vs. STATE OF KARNATAKA	October 10, 2013
Mohammed Javeed Vs. Mohammed Sayed, The Branch Manager and The Regional Manager	July 12, 2013
Mohammed Musa Sait Wakf Vs. Chief Secretary and The Division Engineer	July 12, 2013
Mohammed Nazarulla Tippu Vs. Commissioner, Bangalore Development Authority	October 7, 2013
MOHAMMED NOORULLA Vs. STATE OF KARNATAKA	February 4, 2013
Mohammed Noorulla, Prop: MAG Motor Service Vs. Regional, Transport Authority Rep by its Chairman and The Secretary, Regional Transport Authority	September 30, 2013
Mohammed Unnair Madani (Correct Name - Mohammed Ummer Madani) Vs. State of Karnataka, Mysore Urban Development Authority, Deputy Commissioner and Smt. A. Sheela Major	August 5, 2013
Mohan Vs. State of Karnataka by Lokayukta Police Dharwad Reptd. by State Public Prosecutor	November 11, 2013
MOHAN Vs. GRAM PANCHAYAT THROUGH ITS SECRETARY	December 12, 2013
Mohan Babu Vs. Union of India	September 2, 2013
MOHAN KUMAR Vs. MANAGING DIRECTOR KSRTC	August 23, 2013
MOHAN KUMARI, N.M. POORNACHANDRA, N.M. ROOPASHREE AND YASHODHAMMA Vs. ICICI LOMBARD GEN. INS. CO. LTD. REP. BY THE MANAGER AND RATHNAMMA, MAJOR	December 5, 2013
MOHAN MURALI TRADERS, CHIKKABALLAPURA DISTRICT Vs. STATE OF KARNATAKA	February 11, 2013
Mohandas Shetty Vs. Shafeeq Ahamed	December 18, 2013
MOHD MUNNER Vs. MOHAMMED SALAR ABBAS	February 4, 2013
MOHD SHAFI Vs. STATE OF KARNATAKA	March 13, 2013
Mohd. Abdul Quayyum Vs. State of Karnataka and Others	February 27, 2013
MOHD. ALEEM Vs. THE STATE OF KARNATAKA, THROUGH BRAHAMPUR P.S. REPRESENTED BY SPP	December 11, 2013
Mohd. Sirajuddin Vs. Md. Kaleemuddin	December 2, 2013
Mohiuddin Vs. Managing Director, KSRTC and The National Insurance Co. Ltd.	August 7, 2013
MOHIYUDDIN JUMMA MASJID Vs. CHIEF EXECUTIVE OFFICER	October 31, 2013
MOINUDDIN Vs. STATE THROUGH ALAND POLICE STATION	January 24, 2013
MONAKKA SHINDE Vs. MARUTI SHINDE	September 23, 2013
MOODALAPPA Vs. G.P. JAGADISH AND ORS.	December 4, 2013
Moolendra Kumar Gandhi, Sri. Jinendra Kumar Gandhi, Smt. Urmila Kumari Gandhi and Smt. Baby Kumar Gandhi Vs. Commissioner Bruhat Bangalore and Others	July 17, 2013
MOTEKAR BROTHERS DURGA WINE SHOP Vs. STATE OF KARNATAKA FINANCE DEPARTMENT	April 30, 2013
MOTHER THERESA EDUCATION SOCIETY Vs. COMMISSIONER	February 1, 2013
Moulasab Vs. Divisional Controller NEKRTC	January 15, 2013
MOUNESH NAGESH PODDAR Vs. VICE CHANCELLOR	April 15, 2013
MR. CHELUVARAJ C.C. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS CHAIRMAN & MANAGING DIRECTOR AND THE GENERAL MANAGER (PERSONNEL)	December 17, 2013
MR. DEEPAK KRISHNAPPA, DIRECTOR OF METROCORP INFRASTRUCTURE LTD., MRS. SUSHMA ANANDU Vs. PRAMERICA ASPF-II CYRUS HOLDING LTD. AND STATE OF KARNATAKA	December 26, 2013
MR. H.B. SHEDAKSHARI Vs. M/S. NATIONAL INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER AND MR. M.N. NAGESH	November 25, 2013
MR. H.D. ANANDA KUMAR, ACP, DEVANAHALLI SUB-DIVISION, PRESENTLY WORKING AS ASST. COMMR. OF POLICE Vs. LOKAYUKTA POLICE CITY DIVISION	December 5, 2013
MR. K. SHIVALINGAIAH AND MRS. AMBIKA Vs. DR. H.L. HARISH AND ORIENTAL INSURANCE CO. LTD.	December 17, 2013
MR. NARENDRA HITTALAMAKKI Vs. CENTRAL BUREAU OF INVESTIGATION	December 18, 2013
MR. P.R. RAJESH Vs. STATE BY INDIRANAGAR POLICE STATION	December 17, 2013
MR. RADHAKRISHNAN NAIR S. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	September 17, 2013
MR. S.C. JAMAKHANDIMATH Vs. M/S. JAINS AND ALLIANCE PALMS VENTURE PRIVATE LIMITED, FORMERLY, M/S. ALLIANCE PALMS DEVELOPERS AND CONSTRUCTIONS PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR	December 13, 2013
MR. SADIQ Vs. MR. SHAKEEL MOHAMMED	January 2, 2013
MR. SYED ABDUL AZEEZ Vs. JUMMA MASJID TRUST BOARD, BANGALORE	December 13, 2013
MR. VENKATESULU GANGINENI Vs. MRS. SUPRAJA IRRUKUMATI	December 13, 2013
MRS. PREMILA GRUBB Vs. AIR MARSHALL L.P. PEREIRA, P.V.S.M. (RETD.) AND ANOTHER	April 26, 2013
MUDALAGIRIGOWDA Vs. THE SPECIAL LAND ACQUISITION	October 10, 2013
MUDALAIAH AND ORS Vs. ORIENTAL INSURANCE CO LTD AND ORS	August 13, 2013
Muddappa and Mallikarjuna Vs. R.M. Shivalingappa and Others	July 26, 2013
MUDUKAPPA Vs. MALLESH	March 22, 2013
MUKESH PODDAR Vs. V.C. MAINI	September 19, 2013
MUKHESH INDERPAL KASHYAP Vs. STATE	February 4, 2013
MUKKATIRA ANITHA MACHAIAH Vs. STATE OF KARNATAKA	August 20, 2013
MUKTHAR AHMED BAIG Vs. K JAIRAM	September 23, 2013
Mukund Cotton Company Vs. Managing Director, The Co-Operative Oils Limited	September 12, 2013
MULCHAND Vs. STATE OF KARNATAKA	September 12, 2013
Mumtaz Begum Vs. State of Karnataka	December 3, 2013
Munavar Pasha and Smt. Shabana Banu Vs. Divisional Controller, Owner-cum-Internal Insurance Fund of the KSRTC	November 29, 2013
Muneer Ahmed Shariff and Others Vs. Yasmeen Sultana and Others	July 12, 2013
MUNICHANDRA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY	May 31, 2013
Munir Sharif Vs. State by K.R. Nagar Police Represented by SPP	December 3, 2013
Muniraju and Others Vs. State of Karnataka, The Special Deputy Commissioner, The Tahsildar and The Commissioner	August 6, 2013
MUNIRAJU S/O DODDAHEMANNA Vs. STATE OF KARNATAKA	February 20, 2013
MUNIRAJU S/O VENKATESHAPPA Vs. STATE OF KARNATAKA	July 25, 2013
MUNIRATHNAMMA Vs. ANNEPPA	March 26, 2013
MUNIRATHNAMMA Vs. DODDA KEMPAIAH	March 20, 2013
Munishamigowda and Saraswathamma Vs. Naveen Kumar	September 16, 2013
MUNISWAMY AND ORS Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE	January 23, 2013
MUNISWAMY POOJARI Vs. STATE	April 5, 2013
MUNISWAMY S/O GOVINDASWAMY Vs. H S NAGENDRA KUMAR	October 6, 2013
MUNITHAYAPPA Vs. R. KRISHNA MURTHY	January 15, 2013
Munivenkatappa and Others Vs. Prameelamma and Others	September 12, 2013
MUNIYAMMA Vs. COMMISSIONER	June 6, 2013
Muniyamma Vs. State of Karnataka by its Prl. Secy. and Others	July 11, 2013
MUNIYAMMA Vs. DEVEGOWDA	June 26, 2013
MUNIYAMMA Vs. DIVISIONAL CONTROLLER	April 19, 2013
Muniyamma and Others Vs. Susheela Padmanabha and Others	July 2, 2013
Muniyamma and Others Vs. Special Deputy Commissioner, The Assistant Commissioner, Bangalore South Sub-Division and Sri H.N. Prakash Chand	August 2, 2013
Muniyamma, Anjanamrna and Narayanappa Vs. Karnataka Industrial Area Development Board represented by its Managing Director and The Special Land Acquisition Officer, K.I.A.D.B.	November 25, 2013
Muniyappa Vs. Saraswathi	August 7, 2013
MUNIYAPPA Vs. GEETHA	November 5, 2013
Muniyappa, Shri Chikkanarasappa, Shri Muniraju and Shri Muniyappa Vs. Shri L. Krishnoji Rao and Others	July 18, 2013
MUNIYAPPA; SWATHAPPA AND ORS Vs. TAHSILDAR DEVANAHALLI TALUK AND ORS	September 12, 2013
Murad Vs. B.R. Babu Prasad and Others	April 3, 2013
Muralidhar Bapat Vs. State of Karnataka, Rept. by Principal Secretary, The Assistant Commissioner, Sagar Sub-Division, The Tahasildar, Sorab Taluk and The Committee for Regularization of Un-Authorized Occupation of Government lands for Sorab Tal	September 18, 2013
MURIGEPPA MAHANTAPPA BANDI Vs. G.S. KAMALDINNI	September 20, 2013
Murkannappa Vs. State	July 3, 2013
MURTHUJABI Vs. NILAMMA	February 14, 2013
Musharaf alias Musrath Vs. H.T. Manjegowda and M/s. New India Assurance Co. Ltd.	July 10, 2013
Mushtaq Ahmed Vs. Anjuman-E-Farooquia and The Karnataka State Board of Wakfs	July 3, 2013
Mustaq Ahamed Vs. Shivappa alias Shiva	November 25, 2013
MUSTAQ AHAMMED ABDULAZIZ CHANNAPATTAN Vs. DIVISIONAL CONTROLLER	February 1, 2013
MUTHAPPA SHIVARY TELI Vs. STATE OF KARNATAKA	September 27, 2013
Mutthamma Vs. District Caste Verification Committee, by its Chairman, The Dy. Commissioner	November 27, 2013
Mylapur Subramanyam Vs. Thallam V. Srinivas Murthy, S. Ramamurthy and The State of Karnataka	June 13, 2013
MYSORE MINERALS LIMITED Vs. TAM-TAM PEDDA GURUVA REDDY	September 26, 2013
MYSORE PAINTS & VARNISH LTD Vs. RENNAISSANCE ADVERTISING	October 29, 2013
MYSORE PAPER MILLS Vs. STATE OF KARNATAKA	April 4, 2013
MYSORE POLYMERS AND RUBBER PRODUCTS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	June 17, 2013
N ASWATHAIAH Vs. N NAGARAJU	November 5, 2013
N B PANIGHATTI S/O BASAVENNAPPA AND ORS Vs. T SHYAM BHAT	November 8, 2013
N BHARATHAMMA Vs. SYED MASOOD MATHEEN	December 6, 2013
N D DEVELOPERS PRIVATE LIMITED Vs. V SIDDA REDDY S/O VENKATAPPA REDDY; KANTHAVENI W/O GOVINDA REDDY AND ORS	August 6, 2013
N GOVINDA REDDY YADHAV S/O RANGE GOWDA AND ORS Vs. S V SINGRE GOWDA S/O S D VASANTHA GOWDA AND ORS	November 7, 2013
N JAGANATH Vs. SABJAN KHAN P AND ORS	April 15, 2013
N K MANJULA Vs. ASHOK KUMAR MANNOLI	February 5, 2013
N K MOHAN RAM Vs. STATE	January 21, 2013
N KRISHNAMURTHY Vs. MANAGEMENT	March 25, 2013
N NINGAPPA S/O LATE Vs. H RUKMINI W/O SRI THIMMEGOWDA	March 25, 2013
N RAGHAVENDRA MURTHY AND ORS Vs. STATE OF KARNATAKA AND ORS	September 27, 2013
N S MADAN Vs. M SAHANA	December 20, 2013
N SHIVANNA Vs. C G BETSURMATH	February 13, 2013
N. CHOMA NAIKA @ CHOMANNA, SUNDRA AND ROHITH Vs. THE STATE OF KARNATAKA BY YESALURU POLICE STATION	December 17, 2013
N. DHAKSHAYINI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	March 28, 2013
N. Ganapathy Bhat Vs. P.A. Mohammad and I.C.I.C.I. Lombard General Insurance Company Ltd.	June 27, 2013
N. GOPAL Vs. BANGALORE DEVELOPMENT AUTHORITY	February 27, 2013
N. Govindaraju Vs. Secretary Department of Revenue and Others	July 1, 2013
N. HARSHA Vs. STATE OF KARNATAKA BY CHANNARAYAPATTANA POLICE	December 17, 2013
N. Jagannath, N. Narayanaswamy, N. Venkatesh and N. Devaraj Vs. Tahsildar, The Assistant Commissioner and State of Karnataka	August 21, 2013
N. Krishna Proprietor Krishna Enterprises Vs. Bharathi Proprietrix Lakshmi Enterprises	September 26, 2013
N. Krishna Reddy Vs. Sanjay	October 10, 2013
N. Krishnamurthy Vs. Management of M/s. J.K. Tyres and Industries Limited	March 25, 2013
N. KRISHNAMURTHY Vs. VENKATARAMAIAH AND OTHERS	December 5, 2013
N. Latha Vs. State of Karnataka and Others	March 21, 2013
N. Leelavati Vs. State of Karnataka and Others	August 13, 2013
N. Mangala Vs. Government of Karnataka Represented by its Secretary and Others	October 22, 2013
N. Meenakshi Vs. Bangalore Development Authority	July 22, 2013
N. MRUTHUNJAYA @ MUTHU Vs. STATE REPRESENTED BY JOIN DIRECTOR	April 3, 2013
N. RAJANI @ RANJINI Vs. KRISHNA	July 9, 2013
N. Ramesh Vs. National Education Society of Karnataka and The District Registrar	September 26, 2013
N. Rathna Vs. District Caste Verification Committee and District Social Welfare Officer and The Tashildar Bangalore North Taluk, K.G. Road	September 16, 2013
N. REKHA Vs. STATE OF KARNATAKA	November 7, 2013
N. RUDRMUNI Vs. DEPARTMENT OF LAW JUSTICE & HUMAN RIGHTS GOVERNMENT OF KARNATAKA	September 27, 2013
N. Rudrmuni and Others Vs. Department of Law Justice and Human Rights Government of Karnataka Through Prl. Secretary and Others	September 27, 2013
N. SADANAND BHAT Vs. N. JAYA SAPALIGA	September 10, 2013
N. SAJJARAYADU Vs. STATE OF KARNATAKA	February 4, 2013
N. SHAMANNA Vs. SMT. AMMAIAHAMMA REP. BY GPA HOLDER SRI K. RAMA REDDY	December 20, 2013
N. Shiva Kumar Vs. Uma and Others	July 10, 2013
N. Shivaprabhu Vs. Rashmi alias Siddalingamma	December 6, 2013
N. SIDDA REDDY Vs. T.V. RAMAKRISHNA REDDY	February 28, 2013
N. Siddashetty Vs. State by Regional Transport Officer	October 10, 2013
N. SREEDHARA RAO Vs. DEPUTY COMMISSIONER	February 1, 2013
N. Srinivasa Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise	May 29, 2013
N. Viswanathan Vs. State by Central Bureau of Investigation-ACB	September 23, 2013
N.A. SADASHIVA Vs. S.V. RANGANATH, REPRESENTED BY ITS CHIEF SECRETARY, B.G. NANDAKUMAR AND CHANDRASHEKAR DAVANAGERE	November 8, 2013
N.B. Subbanna and Others Vs. M/s. Saijayini Housing Promoters Limited	August 5, 2013
N.BEGUR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	November 7, 2013
N.C. Mani Vs. Bangalore Development Authority	November 27, 2013
N.C.UMESH Vs. M/S. THE ORIENTAL INSURANCE CO., LTD	February 4, 2013
N.D. Ramesh Babu Vs. Manager, TSTC (Salem Dn.), Bharathipuram, Salem Main Road	September 20, 2013
N.D. RAVEESHA @ RAVI Vs. STATE OF KARNATAKA	June 21, 2013
N.G. Chandra Reddy and Others Vs. State of Karnataka represented by the Chief Secretary, represented by the Secretary to Revenue Department, The Special Deputy Commissioner and The Assistant Commissioner	September 26, 2013
N.G. Muniyappa Vs. Sri Krishnappa and Others	November 29, 2013
N.G. Ramappa Vs. Sri. Bhimeesh, Sri. D. Devaraj and Smt. Lalithamma	August 1, 2013
N.G. Ramappa Vs. Sri. Jayaram, Major	September 11, 2013
N.H. Panchakshari Vs. H.N. Sowbhagya	August 6, 2013
N.K. Borewells, Represented by its Proprietor Vs. State Government of Karnataka, Represented by its Chief Secretary and Karnataka Groundwater, Represented by Member Secretary	October 7, 2013
N.K. VIJAYKUMAR Vs. PREMA N.K. AND ORS.	December 5, 2013
N.R.RAVI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	February 26, 2013
N.R.RAVI Vs. COMMISSIONER	June 3, 2013
N.S. NAGARAJ Vs. V.K. MAMATHA	July 1, 2013
N.S. Nanja Reddy, Ex-Managing Director, Fruits Growers Marketing and Processing Co-operative Societies Limited Vs. State of Karnataka by Co-operative Extensive Officer	September 26, 2013
N.S. Suma and Smt. S. Puttamma Vs. Ibrahim, Smt. Girijamma and The Divisional Manager, National Insurance Co. Ltd.	November 11, 2013
N.VENKATESH Vs. STATE OF KARNATAKA	February 5, 2013
N.VISWANATHAN Vs. STATE	September 23, 2013
NABISAB S/O MALANGASABMALADAR Vs. STATE OF KARNATAKA	February 8, 2013
NAFEESA @ NABISA Vs. B. NARAYANA BHAT, THE ORIENTAL INSURANCE CO. LTD., REP. BY ITS NEAREST D.M. D.O. @ UDUPI, AHMED BAVA AND THE NEW INDIA ASSURANCE CO. LTD., REP. BY DIVISIONAL MANAGER	December 17, 2013
NAGA @ BONDA NAGA Vs. STATE OF KARNATAKA	February 5, 2013
NAGA @ NAGESHA @ NAGEGOWDA Vs. STATE OF KARNATAKA	November 12, 2013
Nagabhushan S. Vs. M/s. Oriental Insurance Co. Ltd. and M.D. Bose	July 25, 2013
NAGAMMA Vs. MR. JAGADEESH KAVI AND THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED	December 11, 2013
NAGAMMA Vs. M.PUSHPA	November 7, 2013
Nagamma and Others Vs. State of Karnataka and Others	August 29, 2013
NAGAMMA, W/O LATE SOMANNA Vs. NAGAMMA, D/O MAHADEVAPPA	July 17, 2013
NAGAMUTHU S/O ARIYAPPA Vs. STATE OF KARNATAKA	November 13, 2013
NAGANANDA Vs. GOWRAMMA	April 3, 2013
Nagangouda Patil Vs. Deputy Commissioner, Town Planning Authority rep by its Assistant Director and The Secretary Gram Panchayath	December 5, 2013
NAGAPPA @ NAGANGOUDA Vs. STATE OF KARNATAKA	December 10, 2013
Nagaraj Vs. State of Karnataka	July 10, 2013
NAGARAJ @ BABU Vs. STATE	February 14, 2013
NAGARAJ @ NAGA Vs. STATE	October 31, 2013
Nagaraj P. Vs. Sri. Azmal Pasha, Sri. C. Kumara Swamy and M/s. United India Insurance Company Ltd. Rep. by its Branch Manager	September 27, 2013
Nagaraja Vs. State of Karnataka and Special Land Acquisition Officer	October 9, 2013
Nagaraja Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
NAGARAJA RAO Vs. STATE OF KARNATAKA	July 5, 2013
Nagaraja S. Vs. National High Way of Authority of India and Others	June 6, 2013
Nagaraja Upadhyaya, Smt. Jayashree, Mr. G. N. Badrinarayana and Smt. G. N. Kusuma Vs. State By Koramangala Police Koramangala and Smt. Sowmya M Hegde	December 18, 2013
Nagaraju Vs. Lalithamma	November 28, 2013
NAGARAJU C M Vs. STATE OF KARNATAKA AND ORS	September 10, 2013
NAGARAJU CHIKKATHAMMAIAH Vs. STATE	November 13, 2013
NAGARAJU S/O NARASIMAHAIAH Vs. STATE OF KARNATAKA	March 5, 2013
NAGARATHNA Vs. DEPUTY COMMISSIONER	February 28, 2013
Nagarathna Vs. Jnanesh	December 6, 2013
NAGARATHNA AND ORS Vs. KUNDAWALL MUKUNDMAL TRADERS PVT LTD AND ORS	April 4, 2013
NAGARATHNAMMA Vs. RANGEGOWDA	October 1, 2013
Nagareddy Vs. State of Karnataka, rept. by its Principal Secretary, Department of Revenue, The Land Tribunal, rept. by its Secretary, Hunsur Taluk, Hunsur, Sri H.K. Subbaraya Shetty, Since dead by legal Representatives and Sr. Thimmarasa Bovi@re	December 4, 2013
NAGENDRA PRASAD H V Vs. STATE	October 31, 2013
NAGENDRA PRASAD K. PRESENTLY WORKING AS OFFICER OF SPECIAL DUTY Vs. SRI A.R.S. KUMAR AND THE KARNATAKA INFORMATION COMMISSION	December 19, 2013
NAGESH Vs. STATE BY NANDAGUDI POLICE STATION	August 14, 2013
NAGESH ANNIGERI Vs. STATE OF KARNATAKA	March 15, 2013
NAGESH S/O NARAYANAPPA Vs. GOWRIBIDANUR RURAL POLICE STATION	February 6, 2013
NAGESH SHERIGAR Vs. MAHALAXMI	February 1, 2013
NAGESHA @ NAGESHA NAIK @ NAGARAJ, S/O KALINAIKA Vs. STATE OF KARNATAKA	July 12, 2013
NAJIBULLA KHAN AND RAHMAN @ ABDUL RAHMAN Vs. STATE OF KARNATAKA BY KALLAMBELLA POLICE	December 16, 2013
Nalini and Another Vs. State of Karnataka	March 8, 2013
NAMADEV SITARAM BADIGER @ SHAHAPUR SHAHAPUR AGRO ALES Vs. MANOJA CHHAWCHHARAI, GAURAV CHHAWCHHARAI PARTNER AND PROPRIETOR OF AMIBICA IRON INDUSTRIES	July 30, 2013
Nandakumar Naidu Vs. His Holiness Sri Rudramukhi Devaru and State of Karnataka by Tiptur Town Police	November 29, 2013
Nandeesha Vs. State of Karnataka by K.R. Sagara Police Station	November 25, 2013
Nandhi Minerals rept. by its Managing Partner, Sri Allum Prashanth Vs. State of Karnataka by its Secretary, Dept. of Commerce and Industries, The Director of Mines and Geology Dept. of Mines and Geology, Union of India Rept. by Secretary to Govt	November 29, 2013
NANDI AGRO FERTILIZERS Vs. D. SATISH S/O D JAYANNA	January 7, 2013
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED Vs. SHIVAKUMAR T. WADHWA	August 22, 2013
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LTD. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	August 23, 2013
NANDI INFRASTRUCTURE, CORRIDOR ENTERPRISE LIMITED Vs. STATE BY LOKAYUKTHA POLICE	June 27, 2013
NANDI INFRASTRUCUTRE CORRIDOR Vs. RANJIT KUMAR KEDIA	April 2, 2013
Nandi Wines Vs. State of Karnataka	August 7, 2013
NANDINI COLLEGE OF EDUCATION Vs. REGISTRAR GULBARGA UNIVERSITY	January 4, 2013
Nanjaiah Vs. Sri Boraiah	October 1, 2013
NANJANAIKA S/O CHIKKAMADANAIKA Vs. STATE OF KARNATAKA	July 8, 2013
NANJUNDAMMA Vs. STATE OF KARNATAKA	June 12, 2013
Nanjundappaalias Nanjunda Vs. L. Mohan and The Manager	July 19, 2013
Naraasimha Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
NARAGAJA, S/O YAMJA NAIK P K AND ORS Vs. C MURUGESHAN, S/O CHINNASWAMY; P GANAPATHI, S/O PUSPAM; BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED AND ORS	July 3, 2013
NARASAMMA Vs. GAFURA BEGUM	February 8, 2013
Narasamma Vs. Sri. Subbarao Chavan, Smt. G.K. Sugunamma and Sri. Mariswamy	June 11, 2013
NARASAMMA Vs. D.S. NARASI REDDY	September 19, 2013
NARASAPPA Vs. STATE OF KARNATAKA	February 13, 2013
NARASIMHA BHAT S Vs. REGISTRAR (ACADEMIC) AND ORS	May 29, 2013
NARASIMHA MURTHY S/O DODDAIAH Vs. GANGADHARAIAH, S/O LATE CHANNAIAH	June 17, 2013
Narasimhaiah Vs. Special Land Acquisition Officer, Hemavathi Canal Division	October 28, 2013
Narasimhaiah Vs. Sri. Appaji Gowda and Sri Venkatappa	August 6, 2013
Narasimhegowda Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director	September 11, 2013
NARAYAN RAYOJI JANG Vs. S.L.A.O.	June 27, 2013
NARAYANA Vs. SHAFI @ SHAFIULLAH	February 1, 2013
NARAYANA GOWDA, S/O DASE GOWDA; SHIVEGOWDA, S/O THAMMANNAGOWDA Vs. KRISHNAIAH, S/O LATE SANNAIAH @ JAVARAIAH; RAJEGOWDA, S/O BAATHIMMEGOWDA	June 18, 2013
NARAYANA RAO Vs. STATE OF KARNATAKA	June 12, 2013
NARAYANAMMA Vs. MUNIKEMPAIAH	June 5, 2013
NARAYANAMMA Vs. LAKSHMAMMA	August 29, 2013
Narayanappa Vs. Assistant Commissioner, Chikkaballapur Sub-Division, The Chairman, Land Tribunal and Others	November 25, 2013
NARAYANAPPA Vs. DEPUTY COMMISSIONER BANGALORE	March 20, 2013
NARAYANAPPA Vs. MANAGEMENT OF STRIDES ARCO LAD LTD	March 27, 2013
Narayanappa Vs. Commissioner	June 27, 2013
NARAYANAPPA @ CABLE NARAYANAPPA Vs. STATE OF KARNATAKA	October 9, 2013
NARAYANAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS	August 27, 2013
Narayanappa, N.N. Basavaraju and Renukamma Vs. Depot Manager, Divisional Controller and The Managing Director, Karnataka State Road Transport Corporation	December 4, 2013
Narayanaswamy Vs. Kamala	January 24, 2013
Narayanaswamy Vs. Narayanaswamy and Others	July 10, 2013
NARAYANASWAMY Vs. NATIONAL INSURANCE CO. LTD	November 5, 2013
Narayanaswamy and Others Vs. Managing Director, The Director (Personnel) and The Chief Personal Manager (Recruitment)	July 2, 2013
NARAYANASWAMY NAIDU Vs. STATE OF KARNATAKA	November 21, 2013
NARAYANSA Vs. OM SAI CORPORATION, MIRAJ TALUK	July 16, 2013
Narendra Naik and Mrs. Rajeswari Naik Vs. State of Karnataka	June 11, 2013
Narendra Singh Vs. State of Karnataka by rep. by SPP High Court	November 27, 2013
NARSIMMURTHY S/O LINGAPPA Vs. STATE AND ORS	March 20, 2013
NASEER KHAN S/O AMEER KHAN Vs. STATE OF GESCOM	April 5, 2013
NATARAJ Vs. STATE BY AJJAMPURA POLICE	April 10, 2013
Nataraj Vs. State of Karnataka by Byatarayanapura Police Rep. by State Public Prosecutor	October 1, 2013
National B.Ed. College Haft Gumbad and others Vs. Registrar Gulbarga University	January 4, 2013
National Education Foundation Vs. Bhupal Jayavanthi Desai and Others	August 14, 2013
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. NARAYANA AND ORS	April 2, 2013
NATIONAL INSURANCE CO LTD Vs. MOHAMMED RAFIQ @ RAFIQ AND ORS	January 18, 2013
NATIONAL INSURANCE CO LTD Vs. MALLIKA BANU	August 19, 2013
NATIONAL INSURANCE CO LTD Vs. G C RAMADEVI AND ORS	August 20, 2013
NATIONAL INSURANCE CO LTD Vs. VASANTHA, W/O T N SUBRAMANYA; MYTHRI B NADIG, D/O T N SUBRAMANYA	July 11, 2013
NATIONAL INSURANCE CO LTD Vs. V NAGARAJU	March 22, 2013
National Insurance Co. Ltd. Vs. Puttaraju, K.M. Thotappa and M.K. Guruswamy	August 2, 2013
National Insurance Co. Ltd. Vs. Berikamma, M. Nagappa and Suresha R.	October 31, 2013
National Insurance Co. Ltd. Vs. K.M. Ramanna,. Gousepeer and B.K. Pyarejan	October 29, 2013
National Insurance Co. Ltd. Vs. Renuka and Others	October 28, 2013
National Insurance Co. Ltd. Vs. Thyampanna Shetty and Sanjeev Poojary	November 26, 2013
National Insurance Co. Ltd. Vs. Yaregowda and Others	August 6, 2013
NATIONAL INSURANCE CO. LTD. Vs. K.G. CHETHAN AND ANAND BHANDARKAR B.	November 26, 2013
National Insurance Co. Ltd. and Now represented by its Regional Manager, National Insurance Co. Ltd. Vs. Rajanna and B. Jayalakshmamma	February 20, 2013
NATIONAL INSURANCE CO. LTD., REPRESENTED BY ITS MANAGER NOW REPRESENTED BY ITS REGIONAL MANAGER Vs. SMT. K. RADHAMANI AND ORS.	December 9, 2013
NATIONAL INSURANCE CO., LTD Vs. BERIKAMMA	October 31, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. VEERANNA PURANTHAR	August 1, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITHA	August 1, 2013
National Insurance Company Limited Vs. K.B. Shivakumar Swamy and C. Shivakumar	March 19, 2013
National Insurance Company Limited Vs. Kavitha and Others	August 1, 2013
NATIONAL INSURANCE COMPANY LIMITED, BANGALORE Vs. LOKESH M K	April 9, 2013
National Insurance Company Limited, Rep. by Administrative Officer Vs. Motor Accidents Claims Tribunal, Represented by The Registrar, B.M. Lakshmi Narasimhaiah and Narayanaswamy B.	November 29, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. VST TILLERS TRACTORS LIMITED	June 13, 2013
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. TUMKUR CONDUCTORS PVT LTD	September 5, 2013
NAUFAL Vs. STATE OF KARNATAKA	November 8, 2013
NAVAMANI Vs. SYED AKBAR	February 28, 2013
NAVARATNARAJ S/O CHUNNILAL SANGHAVI Vs. GUNDAPPA HANUMANTAPPA DEVAKATE	October 11, 2013
NAVEEN ENTERPRISES Vs. STATE OF KARNATAKA	December 2, 2013
NAVEEN JAVARI T J Vs. STATE OF KARNATAKA	December 5, 2013
Naveen Raj V. Vs. Registrar Motor Accident Claims Tribunal, Sri Devarajan N. and The Manager HDFC Ergo General Insurance Co. Ltd.	November 26, 2013
Naveen, Sri. Ramegowda and Sri. Pradeep Vs. State of Karnataka	September 13, 2013
NAYEEM MIYAN @ NAYEEM BHAI Vs. AMAYUN ALI	March 1, 2013
NAYEEM UDDIN KHAN Vs. M/S MEDI SCOPE HOSPITAL PRIVATE LTD	February 4, 2013
NAYYU @ NAYAZ AND OTHERS Vs. STATE OF KARNATAKA	January 2, 2013
NAZAHAR NASIRUDDIN SHERA AND ORS Vs. NAIMA, BASHIR ABDUL LATIF CHIKODI AND ORS	November 12, 2013
NAZEER AHMED Vs. K ARMUGAM	December 6, 2013
NAZEER PASHA @ PASHA Vs. TOBACCO BOARD	November 18, 2013
NAZEER SAHEB Vs. K. MOHAN BHAT	April 22, 2013
NECTAR BEVERAGES (P) LTD Vs. S.P. SADAR JOSHI	March 1, 2013
NEELA @ NEELAMMA Vs. A S CHETHAN	November 8, 2013
Neelakanta Vs. State by Karnataka by Parappana Agrahara Police	November 25, 2013
NEELAMBA Vs. STATE OF KARNATAKA	December 16, 2013
NEELAMMA Vs. KARNATAKA HOUSING BOARD AND ANOTHER	March 20, 2013
NEELAMMA AND ORS Vs. LAND TRIBUNAL	October 30, 2013
Neelamma and Smt. Vasanthi Vs. Sannamuniyamma and Others	January 30, 2013
NEELAVVA URF NAGAVVA Vs. MALATI W/O BASAVANNEPPA	April 3, 2013
NEELAWWA Vs. MARUTI	July 2, 2013
Neelesh G. Vs. Principal, St. Joseph's College of Commerce and The Bangalore University, Represented by its Registrar	December 2, 2013
NEERAJ KUMAR CHADHA Vs. PUNJAB NATIONAL BANK	August 8, 2013
Nehru, Jani and Bharatibai Vs. State through Brahmapur P.S.	December 5, 2013
NELLIRA KAVAN Vs. STATE OF KARNATAKA	January 7, 2013
Nelson Pereira Vs. Sri. Sulaiman and The Oriental Insurance Co. Ltd.	July 26, 2013
Netravathi H.C. Vs. Chandra Shekar K.P.	October 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. PUTTASWAMY	April 1, 2013
NEW INDIA ASSURANCE CO LTD Vs. GOVINDAPPA AND ORS	August 21, 2013
NEW INDIA ASSURANCE CO LTD Vs. AJJAPPA S/O HULLAPPA KOLUR AND ORS	January 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. MAYAMMA W/O D GANGAIAH AND ORS	February 6, 2013
NEW INDIA ASSURANCE CO LTD Vs. KUMARI HARSHITA D/O B VEERESH	April 8, 2013
NEW INDIA ASSURANCE CO LTD Vs. K RAVI	March 21, 2013
NEW INDIA ASSURANCE CO LTD AND ORS Vs. MALLAPPA S/O SHANKARAPPA SUNKADA AND ORS	November 26, 2013
NEW INDIA ASSURANCE CO. LTD Vs. DATTARAYA	January 3, 2013
NEW INDIA ASSURANCE CO. LTD Vs. CHANNABASAVANA GOWDA	March 19, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. YOUSURF BASHA	October 28, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. NAVEEN KUMAR N.	November 5, 2013
New India Assurance Co. Ltd. Vs. Ramaiah, S.K. Purushotham and Kumar	June 24, 2013
New India Assurance Co. Ltd. Vs. Sri. Paary T.T.N, Smt. Pramila N., Kum. M.N. Kavya and Sri. M.N. Naveen Kumar	July 25, 2013
New India Assurance Co. Ltd. Vs. Sri. S.P. Vinay Kumar and M/S. S.R.S. Travels	June 27, 2013
New India Assurance Co. Ltd. Vs. Sri Kareem and Sri K.M. Manjunath	March 26, 2013
New India Assurance Co. Ltd. Vs. Parasappa and Others	November 27, 2013
New India Assurance Co. Ltd., by its Branch Manager Vs. O. Radhamma Since dead by L.Rs. and Others	November 11, 2013
New India Assurance Co., Ltd. Vs. Sri Umesh Marakala	January 24, 2013
New India Assurance Co., Ltd. Vs. Sri. A. Muthuchamy alias Muthusamy alias Raju and Sri. Munivenkatappa	September 16, 2013
NEW INDIA ASSURANCE CO.,LTD. Vs. SHIVA PRASAD	March 13, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. VIMALA AND ANOTHER	July 25, 2013
NEW INDIA INSURANCE CO LTD Vs. SAHIDHA, IBRAHIM, AZAM AND M D SANKANAL	December 2, 2013
NIDARSH HEGDE S/O B DIWAKAR HEGDE Vs. STATE OF KARNATAKA	October 23, 2013
NIJALING Vs. PRAKASH S S SRIGANI	October 30, 2013
NIJALINGAIAH Vs. LAKSHMAPPA	February 1, 2013
NIKE INDIA PVT LTD Vs. VIRAT KOHLI	September 3, 2013
NILESH KUMAR, SONALI KUMARI Vs. STATE OF KARNATAKA AND ORS.	February 25, 2013
NIMBAVVA Vs. CHANNAVEERAYYA	August 26, 2013
NINGAIAH Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT	June 5, 2013
Ningamma Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Sub-Division No. 6 and The Managing Director Irrigation Board	September 11, 2013
NINGANAGOUDA S/O SHIVANAGOUDA PATIL & OTHERS Vs. MANAGER, TECHNICAL & COMPTENT AUTHORITY	January 11, 2013
NINGAPPA Vs. RANGAMMA	August 23, 2013
NINGAPPA Vs. STATE OF KARNATAKA	November 8, 2013
NINGAPPA Vs. DIVISIONAL CONTROLLER NEKRTC	January 3, 2013
NINGAPPA Vs. STATE THROUGH KPTCL VIGILANCE	April 18, 2013
NINGAPPA Vs. SHIVAPPA AND ORS.	February 12, 2013
NINGAPPA GULAPPA KADLIWAD AND ORS Vs. SHIVAPPA S/O BASAPPA KOKANNAVAR AND ORS	April 1, 2013
NINGAPPA SIDDAPPA NIDAGUNDI Vs. STATE OF KARNATAKA	July 11, 2013
Ningappa, Sri. Ningappa, Sri. Manjunath and Sri. Shekhappa Vs. State of Karnataka, By Kalaghatagi P.S., Represented by SPP, HCCB	October 1, 2013
Ningawwa Vs. Mahadevi and Shekawwa	March 18, 2013
Ningawwa, Kumari Suma, Geeta and Shilpa Vs. Sharnappa Basappa Anagoudar and Others	September 13, 2013
Ningayya Vs. State of Karnataka Through Nelogi P.S. Represented by Addl. Spp High Court of Karnataka Circuit Bench at Gulbarga	January 3, 2013
NINGEGOWDA @ YELLAVAIAH AND KRISHNE GOWDA Vs. STATE OF KARNATAKA REPRESENTED BY KUNIGAL POLICE	December 9, 2013
Ningu 2 Ninganna and Viju Vs. State of Karnataka	June 24, 2013
NIRMALA Vs. BENGALOORU DEVELOPMENT AUTHORITY	February 5, 2013
NIRMALA NAGARAJ Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS	April 22, 2013
NIRMALA P.KINI Vs. STATE OF KARNATAKA	February 28, 2013
NIRMALA SHEDTHY AND ORS Vs. LAND TRIBUNAL AND ORS	October 11, 2013
NIRVANAIAH S/O BYRAIAH Vs. STATE OF KARNATAKA	January 8, 2013
NIRVANI RAYAPPA MATAGAR; BALAPPA RAYAPPA MATAGAR Vs. STATE OF KARNATAKA	March 15, 2013
Nisha Raj Vs. Dr. Paul Mohan Raj	July 1, 2013
Nithyananda Swamy Vs. State of Karnataka, By Bidadi Police Station and Shivaraj K.	February 25, 2013
Nithyananda Swamy Vs. State of Karnataka, By Bidadi Police Station and Ajit Hanamakkanavar	March 15, 2013
NITIN Vs. BASAVANT AND OTHERS	August 21, 2013
NITYA GOPAL BABSHET Vs. STATE OF KARNATAKA	July 10, 2013
NIYAZ PASHA S/O SYED ANWAR AND ORS Vs. STATE OF KARNATAKA	January 23, 2013
NOOR AHAMAD KHAN @ NOOR Vs. STATE	May 27, 2013
Noor Ahmed Vs. State of Karnataka by S.J. Park Police Station	October 1, 2013
Noor Mohammad Vs. Life Insurance Corporation Rep. by its Manager and Sri Prakash Melode	October 7, 2013
Noorjahan Vs. State of Karnataka by Ulsoor Police	July 11, 2013
Noorjahan Shaik Vs. President, Kanakadas Shikshana Samit, Smt. Jayshree S. Benakanawari and The Commissioner of Collegiate Education	September 13, 2013
Noorjan and Others Vs. State of Karnataka and Others	September 13, 2013
Noorulla Shariff Vs. State of Karnataka	June 18, 2013
NOORUNNISA BEGUM Vs. GOPAL	July 9, 2013
NORTH EAST KARNATAKA ROAD TRANSPORT CORPON. Vs. G. CHIDANANDA	November 5, 2013
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. T C UDAYASHANKAR AND ORS	January 18, 2013
NORTH WEST KARNATAKA Vs. MOHAMMAD SHAFI	February 28, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S D NADAVINKERI	February 8, 2013
North West Karnataka Road Transport Corporation Vs. U.T. Kinekar	September 13, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. DEVINDRAGOUDA AND ORS	January 9, 2013
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. H.H.ODEKAR	February 5, 2013
North West Karnataka Road Transport Corporation and The Divisional Controller NWKRTC rep. by its Chief Law Officer Vs. Gurubasappa	December 2, 2013
North West Karnataka Road Transport Corporation by its Divisional Controller rep. by its Chief Law Officer Vs. Irappa since deceased by his L.Rs. Smt. Manjula, B. Sunil and Vinod rep. his Mother Smt. Manjula	December 2, 2013
North West Karnataka Road Transport Corporation by Its Divisional Controller represented by Its Chief Law Officer Vs. Annappa Basappa Basagoudar, Babu Basappa Basagoudar, Nandeppa Basappa Basagoudar and Gouravva Basappa Basagoudar	November 29, 2013
NORTH WEST KARNTAKA ROAD Vs. A.Y. PAWAR	September 10, 2013
NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MEENAJUDDIN	March 20, 2013
NTTF LIMITED, BANGALOR, THROUGH ITS DIRECTOR Vs. H. SURESHAPPA S/O BANGARAPPA	June 4, 2013
Nusrath Unnissa Vs. Town Panchyath and The State of Karnataka	April 5, 2013
O S SIDDAPPA Vs. STATE OF KARNATAKA AND ORS	October 21, 2013
Odanadi Seva Samsthe Rep. by its Director Parashuram, Major Vs. State of Karnataka, Rep. by its Chief Secretary, Under Secretary, Department of Women and Child Development and Deputy Director, Department of Women and Child Department	October 22, 2013
OFFICIAL LIQUIDATOR OF BPL NET COM LIMITED Vs. ANIL BHANDARY AND ORS	January 24, 2013
Official Liquidator of M/s. Gadag Forge Fits (India) Private Limited (in Liquidation) Vs. M/s. Karnataka State Financial Corporation and Sri. Vikas Channapatna Kalagi	December 3, 2013
OFFICIAL LIQUIDATOR OF M/S. KRITIKA RUBBER INDUSTRIES PVT. LTD Vs. CANARA BANK MADIWALA BRANCH	June 13, 2013
Official Liquidator of M/s. Mangalore Benefit Chit Funds (in Liquidation) Vs. Nil	December 3, 2013
OFFICIAL LIQUIDATOR OF M/S. REKHA CEMENTS AND CHEMICALS LIMITED Vs. SRI. P.S.G. KRISHNAN,	December 10, 2013
OFFICIAL LIQUIDATOR OF M/S. STAR SPIN AND TWIST MACHINERIES LTD. (IN LIQN.) Vs. M.J. MEHTA & CO. AND KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	December 20, 2013
Official Liquidator of the Mandya National Paper Mills Limited (In Liqn.) Vs. Dilshad	October 23, 2013
Official Liquidator of the Mandya National Paper Mills Limited (in Liqn.) Vs. Sri. S.S. Santhosh Kumar	October 23, 2013
OGEPPA Vs. STATE OF KARNATAKA	February 4, 2013
Om Prakash Vs. Sri. Prashanth D'costa	August 2, 2013
ORACLE INDIA PVT. LTD Vs. UNION OF INDIA	June 18, 2013
Orange Fine Dine and Fast Food Rep. by Its Partner Majeed K. Mohamed Vs. Bangalore Electricity Supply Company Limited Rep. by its Managing Director, Assistant Executive Engineer Bangalore Electricity Supply Company Limited and Mrs. Parvathi Bai@	November 26, 2013
ORCHIDS EDUCATION SOCIETY Vs. COMMISSIONER OF PUBLIC INSTRUCTION PWD BANGALORE	February 27, 2013
Oriental Bank of Commerce represented by Its Chief Manager Vs. Ramakrishna Kancherla, The Chief General Manager Department of Banking Operations and Development Reserve Bank of India and The Union of India by Its Secretary	November 29, 2013
ORIENTAL INSURANCE CO , LTD Vs. SARALA DEVI NANDANAN W/O M NANDANAN AND ORS	January 28, 2013
ORIENTAL INSURANCE CO , LTD Vs. GILBERT STEVEN MENDONSA	October 23, 2013
ORIENTAL INSURANCE CO , LTD Vs. MOHAMMED RAZAK	October 24, 2013
ORIENTAL INSURANCE CO LTD Vs. PAPANNA @ PAPEGOWDA	October 24, 2013
ORIENTAL INSURANCE CO LTD Vs. SHETYAWWA AND ORS	January 9, 2013
ORIENTAL INSURANCE CO LTD Vs. GULABI W/O KARUNA	January 4, 2013
ORIENTAL INSURANCE CO LTD Vs. GADI LINGAPPA	April 1, 2013
ORIENTAL INSURANCE CO. LTD Vs. MARAPPA	January 24, 2013
Oriental Insurance Co. Ltd. Vs. Yasmin Taj and Others	August 6, 2013
Oriental Insurance Co. Ltd. Vs. Nilambar Mishra and Nilam Mishra	September 27, 2013
Oriental Insurance Co. Ltd. Vs. Sonnappa, Smt. Muniyamma and Sri. C. Raja	June 21, 2013
Oriental Insurance Co. Ltd. Vs. P.S. Kamalamma and Others	June 27, 2013
Oriental Insurance Co. Ltd. Duly represented by its Regional Manager Vs. Jayamma, Kuppe Gowda and Somashekar	November 26, 2013
Oriental Insurance Co. Ltd., Rep. by it's the Asst. Manager Vs. Mallika and Others	December 3, 2013
ORIENTAL INSURANCE COMPANY Vs. CHANDRAMMA	April 5, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. SUB-INSPECTOR MARIHAL POL ICE STATION HIREBAGEWADI AND ORS	August 2, 2013
Oriental Insurance Company Ltd. Vs. Prema Kumari and Others	January 15, 2013
P ANJANAPPA Vs. SPECIAL DEPUTY COMMISSIONER	February 14, 2013
P B R ANAND S/O LATE BASAPPA Vs. P B EKAMBARESHWAR S/O LATE BASAVAPPA	April 19, 2013
P CHANDRASHEKHARGOUDA Vs. STATE OF KARNATAKA	October 8, 2013
P DHARMAPALAIAH Vs. N KAMALA	November 11, 2013
P DILIP KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA, SHIMOGA	November 22, 2013
P GANGADHARAPPA Vs. STATE OF KARNATAKA	August 14, 2013
P NEELYA NAIK S/O PAPPA NAIK AND ORS Vs. UNION OF INDIA	November 6, 2013
P R CHIDANANDAPPA Vs. STATE OF KARNATAKA	July 25, 2013
P RAMA MURTHY Vs. ABDUL SHARIFF	January 2, 2013
P S INDIRAMMA W/O LATE A NAGESH AND ORS Vs. DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT	January 7, 2013
P SANJEEVA RAJU AND ORS Vs. KARNATAKA STATE AGRO CORN PRODUCTS LIMITED	September 12, 2013
P V KAMESH KUMAR Vs. THOTI MUNIYAPPA	February 19, 2013
P V RAVINDRAN Vs. BANGALORE DEVELOPMENT AUTHORITY	September 23, 2013
P V SOANSHET @ BHARATI HEGDE Vs. STATE OF KARNATAKA AND ORS	October 8, 2013
P. CHANDRAN Vs. STATE OF KARNATAKA BY ALUR POLICE	March 6, 2013
P. Dharmapalaiah Vs. N. Kamala	November 11, 2013
P. ESHANNA Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVT.	July 23, 2013
P. Gopal Raju Vs. Secretary to Government of India and Others	August 7, 2013
P. GOPALA KRISHNA RAO Vs. SMT. CHANDRAVATHI AND ORS.	December 2, 2013
P. JAYASHREE Vs. PRINCIPAL SECRETARY, CIVIL AVIATION	September 5, 2013
P. Krishna Vs. New India Assurance Company Ltd. and Maj, K.M. Monnappa	September 20, 2013
P. Manikyam Vs. Bruhath Bangalore Mahanagara Palike Represented by its Commissioner and Bruhath Bangalore Mahanagara Palike Represented by its Deputy Commissioner (Land Acquisition)	October 22, 2013
P. Muniyappa Vs. Managing Director, KSRTC	November 25, 2013
P. Narayanappa Vs. State of Karnataka, The Karnataka Industrial Area Development Board, The Special Land Acquisition Officer and M/s. Royal Fragrances Private Limited	March 6, 2013
P. Naveen Vs. S.B. Manu and Branch Manager, The Oriental Insurance Co., Ltd.	July 19, 2013
P. Nirmala Vs. State of Karnataka, Represented by the Principal, Secretary to Revenue Department, State of Karnataka, Represented by the Principal, Secretary to Housing and Urban Development, The Deputy Commissioner and The Assistant Commissione	December 4, 2013
P. Palani Vs. Sri. B.C. Srinivasan and The Divisional Manager	July 10, 2013
P. Ramachandra Setty Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsildar	July 2, 2013
P. Shivanna Vs. Commissioner of Excise in Karnataka ,The Deputy Commissioner Mysore, and The Deputy Commissioner Of Excise, Mysore	October 9, 2013
P. Uma, P. Varsha, P. Vaishnavi and Lalithamma Vs. Mallanagouda, Basanagouda and The Manager, New India Insurance Co. Ltd.	December 3, 2013
P. VASANTH KUMAR Vs. STATE OF KARNATAKA	December 20, 2013
P.A. Mohan Vs. Deputy General Manager HRM Division, HMT (W) Limited, Sri Eshwara Kudi HRN Personnel, HMT Watches Limited and Sree Thayagaraja Co-operative Bank Limited	September 27, 2013
P.C. SHEKHARAIAH Vs. UNION OF INDIA	March 18, 2013
P.E. Chandrashekarappa Vs. Managing Director and The Divisional Controller, KSRTC	November 25, 2013
P.K. Balachandran Vs. M/s. Chandan Exports	June 13, 2013
P.K. SUDHAKAR Vs. KARNATAKA POWER TRANSMISSION CORPN. LTD	June 11, 2013
P.M. Ibrahim and Mr. Rahman Vs. State of Karnataka rep by its Secretary to Government, Revenue Department, The Deputy Commissioner, The Assistant Commissioner, Tarikere Sub-Division and The Tahsildar	September 30, 2013
P.M. Mahadevappa Vs. Divisional Commissioner and The Deputy Commissioner	December 4, 2013
P.M.RAO ALIAS P.MASTHAN RAO Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE	February 13, 2013
P.MUNIYAPPA Vs. MANAGING DIRECTOR KSRTC	November 25, 2013
P.R. Dhananjaya, Smt. Lakshmidevamma and Smt. Narasamma Vs. Sri. H. Nagaraju, Smt. Lakshmamma and Sri. H. Narasimhamurthy	September 30, 2013
P.S. Narayan Vs. Sri. P.S. Srinivasan and Others	July 25, 2013
P.S. SESHADRI Vs. CHIEF COMMISSIONER OF INCOME TAX, BANGALORE-II	July 2, 2013
P.SURESH Vs. MAMATHA	December 3, 2013
P.T.NEELAMBIKA Vs. MANJUNATHA S.KADAM	December 12, 2013
P.V. Rajarathnam Vs. State of Karnataka, The Deputy Commissioner, The Tahsildar and Smt. Achamma Charities	September 6, 2013
PAC SOFT SOLUTIONS Vs. VIDHAN CHAUDHARI	March 1, 2013
PACHAPPA Vs. THE STATE OF KARNATAKA	December 6, 2013
PADAMMA; M S NANJEGOWDA Vs. PUTTALAXMAMMA AND ORS	September 2, 2013
PADDAMMA Vs. SINDHOORJA A SSSXS	February 4, 2013
PADMA AND ORS Vs. MANJUNATH H C AND ORS	August 13, 2013
PADMA DORE AND ORS. Vs. THE STATE OF KARNATAKA DEPARTMENT OF REVENUE REPRESENTED BY ITS SECRETARY, THE SPL. DEPUTY COMMISSIONER AND THE TAHSILDAR	December 20, 2013
PADMA RAMACHANDRAPPA Vs. G.RAMACHANDRAPPA	December 17, 2013
Padmapriya Vidya Samsthe (R) (Jain Minority Institution) now renamed as Banashankari II Stage by its Secretary, Sri. T.P. Rajanna Vs. State of Karnataka represented by its Secretary, Department of Education and Others	September 11, 2013
PADMAVATHI AUTOMOBILES Vs. MAHAVEER URBAN CO-OPERATIVE SOCIETY LTD	July 11, 2013
PADMINI RAGHAVAN Vs. H A SONNAPPA	October 11, 2013
PALANI RAJA T Vs. MINISTRY OF DEFENSE	April 4, 2013
PALLEDA MALLESHAPPA AND ORS Vs. B L TRANSPORT AND ORS	January 16, 2013
Palreacha Infrastructure and Developers Vs. Karnataka Industrial Areas Development Board and The Chief Executive Officer and Executive Member, Karnataka Industrial Areas Development Board	September 27, 2013
Panaje C.A. Society Ltd. Vs. State of Karnataka and The Director of Co-operative Audit	July 31, 2013
Panchalingeshwara Investments (R) Vs. Chikka Veeresha alias Suresh and S. Rajashekar	March 26, 2013
Panchalingeshwara Recreation Club Vs. Superintendent of Police	January 22, 2013
PANDAPPA Vs. STATE OF KARNATAKA	April 18, 2013
Pandi Suvarna, Rep. by his wife, Smt. Sarojini Poojary Vs. Ravi Poojary and The Branch Manager, United India Insurance Co. Ltd.	October 11, 2013
PANDIT SHANKAR REVOOR Vs. STATE OF KARNATAKA	January 23, 2013
PANDRINATH Vs. DIVISIONAL CONTROLLER N.E.K.R.T.C.	January 3, 2013
Pandurang Dodamani Vs. Management of KSRTC and President and Director Recruitment Committee KSRTC	October 7, 2013
PANDURANGA B Vs. STATE OF KARNATAKA	April 5, 2013
PANDURANGA PAI Vs. DEVARAYA @ VASUDEVA PAI AND ORS	September 19, 2013
PANKAJ L. KOTHARI Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	November 22, 2013
PANKAJA Vs. GOWRAMMA	November 6, 2013
PANSALE JAGANATH Vs. THE STATE OF KARNATAKA REPTD. BY PSI	December 3, 2013
Papa and Me by its Proprietor, Sri. N. Vasantha Rao Vs. Sri. E. Akbar	October 11, 2013
PAPA REDDY A Vs. STATE OF KARNATAKA	February 4, 2013
Papaiah and Others Vs. Shanmukhaiah H.N. and The Branch Manager the Oriental Insurance Co. Ltd.	June 27, 2013
PAPAMMA Vs. J GIRIJA KUMARI AND ORS	January 30, 2013
Papamma and Sri M Suresh Vs. State of Karnataka and Others	August 20, 2013
Papamma, Srinivasa and Savitha Vs. M. Nanjappa, M/s. G.R. Developers and State of Karnataka	July 2, 2013
PAPANNA S/O KARIYAPPA; KAMARAJU S/O RANGAPPA Vs. STATE OF KARNATAKA	January 30, 2013
PAPARAM BRICKS & TILES Vs. BLOCK DEVELOPMENT OFFICER AND ORS	January 2, 2013
Pappu Vs. Lakshmamma and Others	July 18, 2013
PARAMA DEVARU HEGDE AND OTHERS Vs. SMT. MAHADEVI AND ANOTHER	July 26, 2013
PARAMESHWAR RAM BHAT S/O RAM BHAT Vs. H S GOPAL S/O LATE H N SHIVARAMAIAH	March 25, 2013
PARASHARAM MOTHER YALLAVVA KAMBLE @ PARAMBE AND ORS Vs. YALLAPPA CHIMAJI JOGATI @ PARAMBE	January 4, 2013
Parashuram Vs. State of Karnataka Through Hangal Police Station	October 23, 2013
PARASHURAM S/O BEERAPPA Vs. STATE	May 28, 2013
PARASHURAM S/O SANNA PAMAYYA Vs. KANNAVI ERAPPA S/O LINGAPPA AND ORS	January 28, 2013
Parchuri Surendra Kumar Vs. M/s. Haigreeva Infra Tech Projects Ltd.	August 2, 2013
PARERA VENUGOPAL Vs. P B RUKMINI	December 17, 2013
PARTAP Vs. STATE THROUGH KUDACHI POLICE STATION, DHARWAD	September 5, 2013
PARUGAI AGALURAPPA Vs. STATE OF KARNATAKA	March 28, 2013
Parushappa and Others Vs. State of Karnataka by its Secretary Dept. of Revenue, The Special Deputy Commissioner (Revenue) and M/s. Vijaya Bank Employees House Building Co-operative Society Limited represented by its Secretary Sri V.G.K. Acharyal	October 7, 2013
PARUTAPPA Vs. BASAVVA AND OTHERS	June 13, 2013
PARVATHAMMA Vs. CHANDRAKALA R.	November 7, 2013
PARVATHAMMA Vs. DEVAMMA	June 14, 2013
PARVATHAMMA Vs. ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER	May 30, 2013
PARVATHAMMA B MUTTALLI AND ORS Vs. M RAMACHANDRA	October 7, 2013
PARVATHI BAI AND ORS Vs. LAND TRIBUNAL AND ORS	January 8, 2013
PARVEZ SHEIK, S/O LATE SAIFULLA; IRFAN SHEIK, S/O LATE SAIFULLA Vs. LALITH KISORE TEXTILES; ORIENTAL INSURANCE CO LTD	July 9, 2013
Parwathamma Vs. Chief Secretary, The Commissioner and The Assistant Executive Engineer	July 3, 2013
PASTOR ANNAIAH Vs. STATE OF KARNATAKA	August 5, 2013
Patel Basavaraju Vs. Sudesha	December 2, 2013
PATEL KREEDA AND SAMSKRUTHIKA SAMSTHE Vs. GOVERNMENT OF KARNATAKA	November 5, 2013
Pathakka alias Pathamma Vs. S. Mallaiah and The Divisional Manager Divisional Office The United India Insurance Co. Ltd.	October 11, 2013
PAVAN AGARWAL Vs. STATE OF KARNATAKA	October 30, 2013
PAVAN KUMAR Vs. THE CHAIRMAN, SHREE BHUVANENDRA COLLEGE TRUST,	March 11, 2013
PAVANA Vs. RELIANCE GENERAL INSURANCE CO LTD	July 29, 2013
PBI Contractors and Engineers (Stone Crusher) Vs. State of Karnataka, Department of Mines and Geology by its Secretary and Others	September 11, 2013
Peenya Gymkana (Regd.) Vs. State of Karnataka and Others	September 11, 2013
PEERANBI Vs. HAJIMALANG	February 11, 2013
Percept H. Private Limited Vs. M/s. Daadys Builders Private Limited	October 10, 2013
Peter D'Souza and Junifer C. Alvaris Vs. Secretary, K. Praveen, P.H. Mohammed and The Secretary, Regional Transport Authority	August 1, 2013
Pfizer Limited Vs. State of Karnataka and Others	February 27, 2013
PFIZER LIMITED Vs. STATE OF KARNATAKA	April 1, 2013
Phakeerappa Vs. Bhimshi and The State of Karnataka represented by Addl. SPP High Court Circuit Bench	December 3, 2013
PHILOMINA RODRIGUS Vs. STATE OF KARNATAKA	December 11, 2013
PHOENIX PLASTS COMPANY Vs. COMMR. OF C. EX.	August 6, 2013
Pichkal Venkateshwara Rao Vs. Principal Secretary, The Executive Engineer, The Chief Executive Engineer and Sri. S.V. Bandi	September 25, 2013
Police Inspector Police Wing, Karnataka Lokayukta Hospet Vs. B.R. Siddaiah	September 16, 2013
POOJA VENTURE Vs. SHIVAPPA	February 15, 2013
Pownraju K. Vs. Devaraj, Srinivasappa and K.M. Krishnachari Since dead by L.Rs. Smt. Shanthamma, Sri Venu Achari and Sri Sreenivasa Achari	September 26, 2013
Prabhavathi Vs. Lakshmeesha M.C.	November 29, 2013
PRABHU Vs. STATE OF KARNATAKA	February 12, 2013
Prabhugouda Bhimanagoudar alias Patil Vs. Director, (HRD) KPTCL, Superintendent Engineer and Executive Engineer (O and M) HESCOM	May 29, 2013
PRABURAYA G AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS	July 19, 2013
Pradeep Vs. State of Karnataka through addl. Chief Secretary, Department of Home Affairs, Commissioner of Police and Central Crime Branch represented by Assistant Commissioner of Police	November 26, 2013
Pradeep Reddy Vs. State of Karnataka	June 5, 2013
PRADEEP S/O PRAKASH DADGE Vs. STATE OF KARNATAKA	January 31, 2013
Prafulla Vs. Bharamappa, Shri Bhupal and Shri Babu	September 11, 2013
Prakash Vs. Shri Vaddar Gangamma, Shri Vaddar Yankappa and Shri Jitendra Kumar	October 22, 2013
Prakash Vs. Secretary, Revenue Dept., The Special Deputy Commissioner and Sri. Chikkamuniyappa	November 26, 2013
PRAKASH BANDOPANTH BABALE AND ORS Vs. STATE OF KARNATAKA AND ORS	September 23, 2013
Prakash Hegde Vs. Nanjamma and Others	June 21, 2013
Prakash Kumar Singh and Others Vs. State of Karnataka by The Station House Officer	November 25, 2013
Prakash P. Vs. Hanumappa, The Managing Director and The Chairman	July 22, 2013
Prakash Reddy Vs. P.R. Ravindranath and The Manager, I.C.I.C.I. Lombard General Insurance Co. Ltd.	November 27, 2013
PRAKASH REDDY Vs. STATE BY ELECTRONIC CITY	January 7, 2013
PRAKASH RETAIL (P.) LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX	April 17, 2013
PRAKASH V. KARIA Vs. STATION HOUSE OFFICER	February 27, 2013
PRAKASH V. SANGHVI Vs. RAMESH G.	March 20, 2013
PRAKASHA @ PRAKASH NANDAVAR Vs. STATE OF KARNATAKA, BY HEBBAGODI POLICE	May 30, 2013
Praksaha alias Dharma Prakasha Vs. State of Karnataka	June 27, 2013
PRAKSH K R Vs. STATE OF KARNATAKA	October 1, 2013
PRAMEELA KRISHNA Vs. INCOME TAX OFFICER	November 18, 2013
PRAMEELA W/O BHIMARAYA Vs. STATE OF KARNATAKA	March 5, 2013
Pramila P. Rai Vs. State of Karnataka rep by Secretary Finance Department (Excise), The Excise Commissioner Government of Karnataka, Deputy Commissioner (Excise) and Deputy Commissioner (Revenue)	September 26, 2013
Pramod Vs. Sri. Yashwantha N.S. and National Insurance Co. Ltd.	July 26, 2013
Pramod Arjun Chanal, Vittal Krishnappa Nadagouda and Basappa Dundappa Naik Vs. State of Karnataka through Kulgod Police	September 17, 2013
PRAMOD HEGDE Vs. INDCHEMIE HEALTH SPECIALITIES PVT. LTD	September 16, 2013
PRASANNA KUMAR SHETTY S/O MUTTANNA SHETTY Vs. STATE	January 4, 2013
Prasanna Power Private Limited Vs. Nil	December 3, 2013
Prasanna Veeranjaneya Swamy Trust Vs. Secretary to Government Revenue Department (Mujarai) Government of Karnataka and Others	March 28, 2013
Prashant Vs. Sachin and The Branch Manager Reliance General Insurance Co. Lt.	November 25, 2013
PRASHANT Vs. STATE	September 25, 2013
PRASHANTH RAJAN Vs. MANAGER, NEW INDIA ASSURANCE CO LTD	January 4, 2013
Prashanth Surface Coating Private Limited Vs. Registrar of Companies	October 29, 2013
PRASHANTH TALEKAR S/O MOHAN TALEKAR Vs. STATE	July 8, 2013
Prashantha E.L. and Mr. Ganapathi Prasanna Vs. University Grants Commission (UGC), The Co-ordinator University Grants Commission and Union of India	June 27, 2013
PRATAP SINGH S/O HANUMANTH SINGH RAJPOOT AND ORS Vs. STATE OF KARNATAKA AND ORS	August 2, 2013
Prathamik Krishi Pathina Sahakara Sangha Vs. State of Karnataka, The Director of Co-operative Audit and Deputy Director of Co-operative Audit	July 19, 2013
PRATHAPA H R, S/O RANGASWAMY Vs. STATE OF KARNATAKA	June 17, 2013
PRATHISTA RAMAMURTHY Vs. SECRETARY	March 1, 2013
PRAVEEN @ KABADI PRAVEEN Vs. STATE OF KARNATAKA	November 5, 2013
Praveen alias Kabadi Praveen Vs. State of Karnataka Represented by Officer in Charge of Police Station	November 5, 2013
PRAVEEN S/O KUMAR Vs. STATE	May 29, 2013
Prema Satyanarayana Vs. Mohananda Kumar and The New India Assurance Co. Ltd.	August 7, 2013
Premasudha alias Prema Vs. V. Srinivasan and The Regional Manager, The Oriental Insurance Co., Ltd.	September 16, 2013
PREMILA AND ORS Vs. BABA PATEL AND ORS	March 21, 2013
PREMILA GRUBB AIR MARSHALL L.P. PEREIRA Vs. STATE	April 26, 2013
Preshit Gupta Vs. Director and The Vice Chancellar	July 22, 2013
Presidency Education Trust (Registered) Vs. Bruhat Bangalore Mahanagara Palike and Bangalore Development Authority	July 31, 2013
President and The Secretary Vs. D.K. Venkatanaresh Babu	August 20, 2013
President, The Health and Family Welfare Employees House Building Co-operative Society Ltd. Vs. President, The Karnataka State Commission for Scheduled Caste and Scheduled Tribes and Sri. C.M. Giriyaiah	April 17, 2013
PRIMACY INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	December 6, 2013
PRIMAL PROJECTS LIMITED Vs. UNION OF INDIA	March 20, 2013
Princess Golf, Vs. Assistant Commissioner of Commercial Taxes (Luxury Tax-1)	January 29, 2013
Principal Bangalore City School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal M.A.J. School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal Mahalakshmi School of Nursing and Others Vs. Registrar Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal Sainik School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Aristotle College of Diploma in Education Vs. Principal Secretary Primary and Secondary Education Government of Karnataka and Director, Other Examinations Karnataka Second Education Examination Board	December 4, 2013
Principal, Bangalore Institute of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, BMS Hospital Nursing School and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Goutham Institute of Nursing Sciences and Research Centre, Surajit Majumder, Babita Deb and Vaibhv Jaroli Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board@responden	October 8, 2013
Principal, Hillside School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Indian School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Indira Priyadarshini School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Ocean School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Rajmahal Vilas School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Shree Bhavani School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Sri Sai School of Nursing and Others Vs. Government of Karnataka, The Registrar, Karnataka State Nursing Council Surya and The Secretary Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Sri Shivrathri Rajendra School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council Surya Apartments and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, St. Mary's Convent Vs. G. Venkateshwaralu, United India Insurance Co. Ltd. and Srinivas	February 14, 2013
Principal, St. Theresa School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Swabiman School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Thrupthi Institute of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Principal, Valley School of Nursing and Others Vs. Registrar, Karnataka State Nursing Council and The Secretary, Karnataka State Diploma in Nursing Examination Board	October 8, 2013
Print and Imaging Solutions Pvt. Ltd. Vs. Mrs. Annie Koshy	January 22, 2013
PRISM TV PVT. LTD. Vs. REKHA RANI	December 18, 2013
PRIYA Vs. MAHADEV	January 4, 2013
Puneetha Vs. Rangappa and The Manager	July 10, 2013
Punith Vs. G. Puttappa, The Superintendent of Police and K.G.I.D.	July 11, 2013
Punith alias Ragavendra Rao Vs. State of Karnataka	January 15, 2013
Pushpa Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
Pushpalatha Vs. Sri. Subhashrao, Sri. Shivakumar and The Manager, New India Assurance Company Ltd.	September 13, 2013
PUTAYYA S/O SHAMBHAYYA HEBBAR Vs. TOKIRAHAMED KHAZI AND ORS	April 3, 2013
PUTTA GOUDA BY L RS AND ORS Vs. GODAVARI SINCE DEAD BY L RS AND GANAPATI	October 23, 2013
Putta Gouda by L.Rs. and Others Vs. Godavari since dead by L.Rs. and Ganapati	October 23, 2013
Puttaharuvamma Vs. State of Karnataka and special Land Acquisition Officer	October 9, 2013
Puttaiah Vs. Deputy Commissioner and Others	September 6, 2013
PUTTAIAH S/O GULLAPPA AND ORS Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO , LTD ,	January 24, 2013
PUTTAIAH S/O LATE GULLAIAH Vs. NEELAKANTE GOWDA S/O LATE KEMPEGOWDA	July 25, 2013
Puttamma Vs. State of Karnataka rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
Puttananjamma and Ramesha Vs. Ningamma and Sri. Manje Gowda	November 29, 2013
PUTTANAYAKA Vs. STATE OF KARNATAKA BY ARASIKERE RURAL POLICE	February 11, 2013
PUTTARACHAIAH AND OTHERS Vs. STATE OF KARNATAKA, BY YALANDUR POLICE, REP. BY STATE PUBLIC PROSECUTOR	January 31, 2013
Puttaramu Vs. State of Karnataka	August 1, 2013
PUTTARANGAMMA AND VENKATESH Vs. MUDIYANNA AND THE NEW INDIA ASSURANCE COMPANY LTD.	December 3, 2013
PUTTARANGAMMA, W/O KRISHNAMURTHY AND ORS Vs. ICICI LOMBARD MOTOR INSURANCE	January 28, 2013
PUTTASWAMY @ SHIVARAJKUMAR S/O RAJKUMAR Vs. M VENKATESH S/O MUNIVENKATAPPA	March 22, 2013
Puttaswamy. H.T. Vs. M/s. United India Insurance Co. Ltd. and The Managing Director	September 13, 2013
PUTTUR PETRO PRODUCTS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 7, 2013
Puttur Petro Products Pvt. Ltd. rep. by its Managing Director Sri J. Uday Bhat Vs. Assistant Commissioner of Income tax	October 7, 2013
R A RAJU S/O LATE RAYAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS	February 8, 2013
R ANTHONY DASS, S/O RAJARATHNAM AND ORS Vs. A ROSCELINE JULIET, W/O P SAHAYANATHAN AND ORS	June 3, 2013
R BASAVARAJ Vs. STATE OF KARNATAKA	August 20, 2013
R BHASHAM AND ORS Vs. GOVERNMENT OF KARNATAKA AND ORS	September 26, 2013
R K JAIN Vs. P G CHACKO	April 24, 2013
R L PRABHAKARA S/O LATE R LAKSHMANA SETTY; R P SUNDARESHAN S/O R L PRABHAKARA; RIYAZ AHMED S/O BABUSAB Vs. STATE	August 2, 2013
R LAKSHMI DEVI W/O JAGADHEESH; VEENA D/O KRISHNA MURTHY AND ORS Vs. STATE OF KARNATAKA; DEPUTY DIRECTOR, DEPARTMENT OF CHILD & WOMEN	July 10, 2013
R LALDUHAWMI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH	April 1, 2013
R MUDDUKRISHNA Vs. ERAPPA	February 1, 2013
R N SHETTY S/O NAGAPPA SHETTY AND ORS Vs. KANARA DISTRICT CENTRAL COOPERATIVE BANK LTD	February 21, 2013
R NAGARAJ Vs. M/S SRIKANT THEATRE	February 4, 2013
R NARASIMHAI Vs. S P SRIDHAR	August 30, 2013
R NARAYANA SWAMY Vs. M CHANDRAPPA	April 4, 2013
R Narayanaswamy Vs. State of Karnataka	September 3, 2013
R RANGANATHA, S/O LATE LAKSHMANAPPA Vs. STATE OF KARNATAKA	July 19, 2013
R SANDHYA Vs. S R RAJU	December 11, 2013
R SURESH, S/O RAGHU POOJARI Vs. GOVERNMENT OF KARNATAKA	June 5, 2013
R UMADEVI D/O M RAMASWAMY REDDY Vs. ADDITIONAL COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PA LIKE	January 15, 2013
R V SHIVA REDDY, S/O VENKATARAMA REDDY AND ORS Vs. A V SRIRAMA REDDY, S/O V VENKATASWAMY REDDY	March 15, 2013
R. Anand Vs. State of Karnataka Represented by its Principal Secretary to Government, Department of Animal Husbandry and Veterinary Services and Others	November 28, 2013
R. ANNADANAPPA Vs. STATE OF KARNATAKA	December 20, 2013
R. Balaraju Vs. Hon'ble Chief Justice, The Registrar General and The Registrar (Administration) and the Enquiry Officer	October 9, 2013
R. CHANDRASHEKAR Vs. STATE OF KARNATAKA	February 12, 2013
R. Gopal Reddy Vs. State by Attibele Police	July 19, 2013
R. JAGADISH Vs. KOTESH GOUDA	December 19, 2013
R. Jayavelu and Sri. Thanigaimalai Vs. State of Karnataka and Sri. P.L.G. Manu	May 21, 2013
R. Mahadev and Others Vs. State of Karnataka by Nanjangud Rural Police	July 10, 2013
R. Meghana Vs. Regional Transport Authority, Mr. Abdul Majeed and Sri V. Gopi	August 5, 2013
R. Nagaraja Vs. Chikka Venkatamma	July 22, 2013
R. Nagaraju Vs. Bangalore Development Authority	October 22, 2013
R. Prabavathi Vs. State of Karnataka Department of Revenue (Registration and Stamps) represented by its Secretary, Sri Panduranga Attavar Major and Narayanappa	November 28, 2013
R. Prasanna and Smt. R. Chitra Vs. R. Shalini and Sri R. Vinod	September 18, 2013
R. PREKSHA Vs. G.N. PRASAD ALIAS PRASAD PANAGAR	August 29, 2013
R. Puttnanjamma Vs. Shri R. Madaiah and Others	June 27, 2013
R. Ramachandraiah Vs. R. Usha	November 26, 2013
R. Rangaiah Vs. Tahasildar	November 25, 2013
R. Shivanna Vs. State of Karnataka and The Joint Secretary DPAR (Admn.)	June 3, 2013
R. SHOBHA BAI Vs. D.R. JAYARAJ	September 5, 2013
R. Subramanya Vs. Sri. D. Siddaraju, Smt. Puttamariyamma and The Oriental Insurance Co., Ltd. Rep. by its Manager	October 11, 2013
R. Subramanya, Smt. S. Geetha, Sri B.R. Mallikarjun and Sri B.R. Subhash Vs. State of Karnataka Represented by its Principal Secretary and Others	September 30, 2013
R. SUREKA Vs. G. JAYAKUMAR	December 17, 2013
R. THIRUVENGADAM Vs. EMLPLOYEES’ STATE INSURANCE CORPORATION	June 18, 2013
R. Vasanth alias Vasanth Kumar R. Vs. Sri G. Venkatesh	September 19, 2013
R.D. Ramaswamy Vs. Assistant Commissioner, The Tahsildar and State of Karnataka	August 30, 2013
R.K. SWAMY BBDO PVT. LTD. Vs. KARNATAKA UDYOG MITRA (KUM) AND STATE OF KARNATAKA	March 4, 2013
R.K.S.EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA	March 12, 2013
R.M. NATARAJ AND ANOTHER Vs. STATE BY CHANNAGIRI POLICE	January 29, 2013
R.M. Prakash Vs. Deputy Commissioner and Others	July 2, 2013
R.M. PUSHPA Vs. BRUHAT BANGALORE	March 20, 2013
R.M. THAVAMANI Vs. K.M. MALLAPPA	December 20, 2013
R.N. JAYANTH Vs. R.N. RAJANNA	February 28, 2013
R.N. Rajanna Vs. R.N. Jayanth	September 25, 2013
R.S. Pavan Kumar Vs. Sri. G.M. Guruswamy and M/s. Oriental Insurance Company Limited	October 11, 2013
R.VENKATAPATHY Vs. BANK OF INDIA, ZONAL OFFICE, BANGALORE	December 4, 2013
R.VIJAYAKUMAR Vs. STATE OF KARNATAKA	August 14, 2013
RACHAYYA AND ORS. Vs. THE LAND ACQUISITION OFFICER/ASSISTANT COMMISSIONER AND ORS.	March 19, 2013
RADEL ELECTRONICS (P.) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	July 30, 2013
Radha Vs. S. Gangaiah	November 11, 2013
RADHAKRISHNA Vs. NATIONAL INSURANCE COMPANY LIMITED	August 14, 2013
RADHAKRISHNA ADIGA Vs. VASUDEV ADIGAS FAST FOOD PVT. LTD.	December 4, 2013
RADHAKRISHNA BHAKTA MANDALI TRUST Vs. KANNAN	September 5, 2013
RADHARANI MAHADEV KOLAMBE BELGAUM Vs. STATE OF KARNATAKA, REP. BY ITS SECRETARY	January 16, 2013
Rafiq Vs. Rabia Bankapur, Annasaheb and Mohan	October 25, 2013
RAFIQ Vs. STATE THROUGH BHALKI RURAL POLICE	December 17, 2013
RAGHAVENDRA ALIAS RAGHAVENDRA NAIK Vs. STATE	July 5, 2013
Raghavendra alias Raghu Vs. State of Karnataka by Bidadi Police Station	October 9, 2013
RAGHAVENDRA S/O LATE KALA Vs. STATE OF KARNATAKA	July 16, 2013
Raghavendra V. (A-1) Vs. State of Karnataka	June 26, 2013
RAGHAVENDRA VENKATARAMANA AND ORS Vs. STATE OF KARNATAKA	April 16, 2013
RAGHU R Vs. SHUBHA K R	July 15, 2013
RAGHUNATH ALIAS RAGHUVEER S/O RATHNAKARRAO KULKARNI Vs. SARAFUDDINSAB S/O RAJESAB NAVALUR	January 15, 2013
Raghunath K.N. Vs. Bangalore Electricity Supply Company Ltd.	November 26, 2013
RAGHUR NAGARAJA NAIDU Vs. RAILWAYMEN'S HOUSE BUILDING	August 30, 2013
RAGHUVEERA BALIGA Vs. STATE OF KARNATAKA	July 5, 2013
RAIGOUDA Vs. STATE OF KARNATAKA	September 10, 2013
Railway Board Vs. Shri N.C. Sinha and Shri. Devi Prasad Pande	July 23, 2013
RAINBOW DENIM LIMITED Vs. GOKALADAS IMAGES PRIVATE LIMITED COMPANY	July 3, 2013
RAJA BUILDERS AND INVESTMENTS PARTNERSHIP Vs. K C SHIVASHANKAR SINCE DECEASED	December 4, 2013
Raja L. Sampath Vs. Nandini Perumal alias Kalpana Perumal	January 30, 2013
RAJA RAJA SRINIVAS AND OTHERS Vs. G.R. PANDU AND ANOTHER	March 28, 2013
Raja, Sri Shivakumar alias Kumar, Sri Shankaregowda and Sri K.V. Nagabhushan Vs. Deputy Commissioner, The Tahsildar, The Deputy Director of City Development Officer and The Mysore City Corporation	July 2, 2013
RAJABAKSHI Vs. N KONDAIAH AND ORS	April 24, 2013
RAJALAKMI AND ORS Vs. STATE OF KARNATAKA	October 21, 2013
RAJAMMA @ KAVYA Vs. STATE OF KARNATAKA	February 5, 2013
Rajamma and Others Vs. State of Karnataka by its Secretary to Govt., Karnataka Industrial Area Development Board and The Special Land Acquisition Office Karnataka Industrial Area Development Board	September 30, 2013
Rajamma and Thimmaiah Vs. Dhakshyayini and ICICI Lombard Motor Insurance	November 25, 2013
RAJAN Vs. P.A. LAXMIDEVI	February 14, 2013
Rajanamani Vs. State of Karnataka and Others	August 7, 2013
Rajanna Vs. N. Armugham and The Divisional Manager, The Oriental Insurance Co. Ltd.	July 23, 2013
Rajanna and Smt. Puttamma Vs. New India Assurance Co. Ltd. rep. by its Branch Manager and Sri R.T. Sateesh	November 27, 2013
RAJAPPA A. AND VENKATESH A. Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY REVENUE DEPARTMENT AND ORS.	December 6, 2013
RAJARAM NAMBIAR S/O K P NAMBIAR AND ORS Vs. STATE OF KARNATAKA AND ANR	March 5, 2013
Rajaratnam Vs. Deputy Commissioner and Others	June 17, 2013
RAJASEKAR REDDY Y. Vs. GOVERNMENT OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY, HEALTH & MEDICAL EDUCATION DEPARTMENT AND ORS.	December 19, 2013
RAJASHEKAR Vs. ULSOOR POLICE STATION	January 17, 2013
Rajashekar Vs. Nirmala Rajanna	January 15, 2013
RAJASHEKAR BHUSANURMATH Vs. GOVERNMENT OF INDIA	February 11, 2013
RAJASHEKAR M TILANGANJI Vs. HIGH COURT OF KARNATAKA	December 17, 2013
RAJASHEKARA MURTHY AND SMT. BHAGYAMMA Vs. SATHISHA, CHIKKANAYAKA AND THE RELIANCE GENERAL INSURANCE COMPANY LTD. REPRESENTED BY ITS MANAGER	December 4, 2013
RAJASHEKHAR BHUSANURMATH Vs. GOVERNMENT OF INDIA NEW DELHI REP. BY ITS SECRETARY	April 10, 2013
RAJASHREE Vs. DIVISIONAL CONTROLLER	March 6, 2013
RAJEEV CHANDRASEKHAR Vs. KENCHANAGOUDA	February 12, 2013
RAJEEV GANDHI AND ORS Vs. BOMMALINGAIAH S/O VEERABHADRAIAH AND ORS	February 7, 2013
RAJEGOWDA Vs. STATE BY PANDAVAPURA POLICE	December 31, 2013
RAJENDRA Vs. RAGHUNATH PUNDALIK URANKAR	September 25, 2013
Rajendra Vs. G.N. Shobha	March 19, 2013
Rajendra Kothwal and Sri Govindappa Vs. Sri. T.K. Raveendran	July 10, 2013
RAJENDRA, S/O BALAKRISHNA Vs. STATE OF KARNATAKA	July 2, 2013
Rajesh Vs. S.J. Stella and Miss Chudina Sharon	June 6, 2013
RAJESH Vs. STATE OF KARNATAKA	December 19, 2013
Rajesh M. Vs. Executive Engineer, Assistant Executive Engineer, No. 1, P.W.D. Harbour and Interior Water Transportation Department and The President and Deputy Commissioner, Government Quarters Allotment Committee	October 22, 2013
RAJESH NAIK Vs. G.SUSHEELA	July 5, 2013
Rajesh Nayak Vs. State of Karnataka, The Authorized Officer and Deputy Conservator of Forest	August 21, 2013
RAJESH PASHA Vs. STATE OF KARNATAKA	September 26, 2013
Rajesh Sugur Vs. State of Karnataka by its Gandinagar P.S. Reptd., by S.P.P. and N. Shivakumar Gouda	October 25, 2013
RAJESH SUGUR S/O GANGADHARA SUGUR Vs. STATE OF KARNATAKA	October 25, 2013
Rajeshree and Others Vs. Shaik Osman and The New India Insurance Co. Ltd. represented by its Branch Manager	November 26, 2013
RAJESHWARI Vs. STATE BY LOKAYUKTHA POLICE CHITRADURGA	February 28, 2013
RAJESHWARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD	November 8, 2013
RAJGOPAL & CO Vs. K N NARASIMHA MURTHY	April 3, 2013
Rajiv Ramanjani, Sri. Ramanjani and Smt. Yashoda Vs. State of Karnataka and Smt. Kavitha H.N.	August 8, 2013
Raju Vs. State of Karnataka	August 7, 2013
Raju Vs. State Through and The Deputy Commissioner (Excise) and The Inspector (Excise)	January 24, 2013
RAJU @ GOVINDARAJU, S/O VELUSWAMY Vs. STATE OF KARNATAKA	July 15, 2013
RAJU @ RAJASHEKHAR BHARMANNA NAYAK Vs. STATE OF KARNATAKA	January 31, 2013
Raju and Sharath alias Santhosh Vs. State of Karnataka, By Police Inspector and State of Karnataka, Yelahanka New Town Police Station	August 8, 2013
RAJU PANDU TELI Vs. STATE OF KARNATAKA	September 3, 2013
Rakesh A.V. Vs. Union of India, Represented by its Secretary, National Institute of Mental Health and Neuro Sciences and Dr. Jitender Chaturvedi	December 2, 2013
RAKESH SINGH NARWARIA Vs. ASSISTANT EXECUTIVE ENGINEER (ELECTRICAL)	November 5, 2013
RAM Vs. SMT. SULOCHANA	February 11, 2013
RAM PEJAWAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 1, 2013
RAM S/O MAHADEVRAO JADHAV Vs. SULOCHANA W/O VASUDEV JADHAV	February 11, 2013
RAMA AND MUNIRAJU Vs. STATE OF KARNATAKA REP. BY ANEKAL POLICE	December 16, 2013
Rama and Others Vs. H. Bylappa, The State of Karnataka and The Land Tribunal	March 19, 2013
RAMA S/O LATE MUNIYELLAPPA Vs. STATE OF KARNATAKA	December 16, 2013
RAMA S/O. YALLAPPA KUNNUKAR Vs. BABU S/O. RAMA BACHIKAR	February 4, 2013
RAMACHANDRA Vs. STATE OF KARNATAKA	November 11, 2013
Ramachandra Vs. State of Karnataka by its Secretary Department of Urban Development, The Commissioner and The Addl. Land Acquisition Officer Bangalore Development Authority	December 4, 2013
Ramachandra Vs. State of Karnataka	July 29, 2013
RAMACHANDRA Vs. STATE OF KARNATAKA	October 24, 2013
RAMACHANDRA GOWDA Vs. STATE OF KARNATAKA AND ORS	September 30, 2013
RAMACHANDRA PARAMESHWAR DHARESHWAR AND OTHERS Vs. SANDEEP MANSING CHAVAN AND ANOTHER	June 3, 2013
Ramachandrachari Vs. State of Karnataka by Chelur Police	November 28, 2013
RAMACHANDRAIAH, Vs. RANGAPPA,	March 18, 2013
RAMACHANDRAN K. Vs. STATE OF KARNATAKA	September 16, 2013
Ramadas, Smt. Jayamma, Smt. Venkatalakshmi alias Lakshmi and Shri. Venkatesha Vs. Managing Director	August 2, 2013
Ramakant Y. Hullar Vs. State of Karnataka by Central Bureau of Investigation-ACB	September 23, 2013
RAMAKANT Y.HULLAR Vs. STATE OF KARNATAKA	September 23, 2013
Ramakka Vs. State of Karnataka and Others	July 2, 2013
RAMAKKA Vs. P. SRINIVAS	June 6, 2013
RAMAKKA Vs. THANAMMA	June 6, 2013
RAMAKRISHNA Vs. B N SATHISH	August 2, 2013
RAMAKRISHNA MURTHY Vs. STATE OF KARNATAKA	December 18, 2013
RAMAKRISHNA REDDY Vs. STATE BY SANJAYANAGAR POLICE	February 4, 2013
RAMAKRISHNAIAH Vs. ASST. COMMISSIONER-CUM-LAND	May 30, 2013
RAMALINGAPPA HUGAR Vs. VEERASHAIVA VIDYAVARDHAKA SANGHA AND ORS	January 9, 2013
RAMALINGE GOWDA Vs. STATE OF KARNATAKA	October 22, 2013
RAMALINGEGOWDA Vs. THIMMAIAH	February 7, 2013
Ramamurthy N. Vs. Chief Personnel Manager, The Divisional Controller and The Depot Manager, Karnataka State Road Transport Corporation	April 1, 2013
Ramanagouda Vs. State, Through Vidyagiri PSI Dharwad Reptd. by SPP	December 2, 2013
RAMANNA @ RAMAPPA Vs. STATE OF KARNATAKA	March 15, 2013
RAMANNA RAI @ RAMANNA SHETTY AND ORS Vs. STATE OF KARNATAKA AND ORS	August 23, 2013
RAMAPPA Vs. C SURENDRA HEGDE	February 7, 2013
Ramappa Vs. State of Karnataka	September 12, 2013
RAMAPPA @ RAMESH, S/O VENKATAPPA Vs. STATE OF KARNATAKA	July 2, 2013
RAMAPPA KALLAPPA NINGANURE Vs. STATE OF KARNATAKA POLICE INSPECTOR	October 8, 2013
Ramashraya Stationery Mart Vs. Additional Commissioner of Commercial Taxes	January 15, 2013
Ramaswamy R. and Sri R. Maheshwariah Vs. State of Karnataka and Others	June 5, 2013
Ramchandra Seetaram Bhagawat Vs. State of Karnataka and Others	July 29, 2013
Rame Gowda Vs. Special Land Acquisition Officer, Hemavati Canal Division	October 28, 2013
RAMEGOWDA Vs. STATE OF KARNATAKA	July 24, 2013
Ramegowda, Mahesh and Ramesh Vs. Sub-Inspector of Police and Sri. Rajegowda	June 25, 2013
Ramesh Vs. State of Karnataka, through Bhalki Rural Police Station	December 2, 2013
Ramesh Vs. Divisional Controller NEKRTC	January 15, 2013
RAMESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND H G JAGADISH	November 25, 2013
RAMESH Vs. PRADEEP VASANT DESAI	September 5, 2013
RAMESH @ MAHESH @ RAJESH Vs. STATE OF KARNATAKA	June 11, 2013
RAMESH BAYARI Vs. STATE OF KARNATAKA	September 5, 2013
RAMESH CHINNAPPA HANCHINAMANI Vs. GANGAPPA G KAMAKAR	March 19, 2013
RAMESH MEHAR Vs. RECOVERY OFFICER	March 20, 2013
RAMESH MEHER Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL	December 6, 2013
Ramesh Naik Vs. Sri. Diwakar and The Manager Bajaj Allianz General Insurance Company Ltd.	June 20, 2013
RAMESH RANGASHAMAIAH Vs. STATE OF KARNATAKA	April 25, 2013
RAMESH S/O GURUBASAPPA AND ORS Vs. STATE OF KARNATAKA	April 4, 2013
RAMESH SRISHAIL SASNUR Vs. STATE OF KARNATAKA	May 30, 2013
RAMESH TOURS AND TRAVELS, BANGALORE Vs. STATE OF KARNATAKA AND OTHERS	April 5, 2013
Ramesh. H. Naik Vs. Mohammed Aouf and United India Insurance Co. Ltd.	September 27, 2013
RAMESH.K.V. Vs. UNION OF INDIA	October 31, 2013
Ramesha alias Raju Vs. Manager, M/s. Bajaj Allianz General Insurance Co. Ltd. and Jayanthilal Shivaji Patel	December 4, 2013
RANGA VIDYA SAMSTHE Vs. BLOCK EDUCATION OFFICER	October 25, 2013
RANGAIAH AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	May 31, 2013
Rangamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
RANGANAGOUDA Vs. EXECUTIVE ENGINEER	February 1, 2013
RANGANATH H.R. Vs. THE SECRETARY ELECTION COMMISSION OF INDIA,	April 19, 2013
RANGANATH S M Vs. UNION OF INDIA	June 10, 2013
RANGANATH S/O. HIRANNAIAH Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, HASSAN	August 29, 2013
Ranganatha Vs. Siddamma, Govinda and New India Assurance Co. Ltd.	December 6, 2013
RANGAPPA Vs. N.B. SHIVAKUMAR AND THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.	December 6, 2013
RANGAPPA @ RANGAPPA SHETTY Vs. JAYARAMAIAH	August 6, 2013
Rangaraju Vs. State of Karnataka	January 15, 2013
RANGASWAMY S/O KESHAVIAH Vs. STATE OF KARNATAKA	January 9, 2013
RANGASWAMY W/O LATE RAMAKRISHNA AND ORS Vs. ANSAR PASHA S/O KHAJA MOHIDDIHN AND ORS	December 17, 2013
Range Forest Officer Saamajika Aranya Valaya and The Prl. Secretary to Government Department of Forest and Environmental Ecology Vs. Krishna Murthy	September 12, 2013
Range Forest Officer, The Deputy Conservator of Forest and The Secy. To Govt. Forest Environment and Ecology Department Vs. Sri. A. B. Chandrappa	December 2, 2013
RANGOLI PAINTS Vs. STATE OF KARNATAKA	November 25, 2013
Ranjitha alias Deepthi Vs. Sri K. Mallikarjuna	August 8, 2013
RASHEED KHAN Vs. STATE OF KARNATAKA	December 6, 2013
Rashid Vs. General Manager, NWKRTC through its Divisional Controller and The Deputy General Manager, Internal Insurance Fund-NWKRTC	November 29, 2013
RASHTREEYA SIKSHANA SAMITHI TRUST Vs. STATE OF KARNATAKA	June 12, 2013
Rathan Mandela Vs. State of Karnataka by Parappana Agrahara Police Station	November 11, 2013
Rathnamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
Rathnamma Vs. Sathyamma and The Manager Rayal Sundram Alliance Insurance Company Ltd.	December 3, 2013
Rathnamma Vs. Executive Engineer (Electrical) and The Assistant Executive Engineer (Electrical)	July 18, 2013
RATHNAMMA Vs. STATE OF KARNATAKA	November 8, 2013
RATHNAMMA Vs. STATE OF KARNATAKA	February 27, 2013
Rathnamma and Others Vs. Managing Director and The Divisional Manager	July 1, 2013
Rathnamma, Manjunath and Harish Vs. Special Land Acquisition Officer and The Executive Engineer	December 4, 2013
RATHNAVATHI Vs. SARASWATHI ADAPPA	September 19, 2013
Ratnavva, Laxmibai and Ningappa Vs. Vamanagouda and The Manager, ICICI Lombard Motor Insurance Company Limited	May 30, 2013
RATNAWWA W/O SIDDAPPA Vs. STATE	November 26, 2013
RAVANSIDDA Vs. STATE OF KARNATAKA	February 13, 2013
RAVI Vs. GOVINDAPPA	September 16, 2013
RAVI Vs. STATE OF KARNATAKA	August 20, 2013
RAVI Vs. STATE OF KARNATAKA BY GONIBEEDU POLICE	February 1, 2013
RAVI Vs. STATE OF KARNATAKA	January 22, 2013
RAVI @ BUNDA RAVI Vs. STATE OF KARNATAKA	December 13, 2013
Ravi alias Ravi Kumar Vs. State	October 31, 2013
Ravi alias Ravindra Vs. State of Karnataka Represented by Additional State Public Prosecutor, High Court of Karnataka Circuit Bench, Gulbarga	January 21, 2013
Ravi alias Santro Ravi alias Manjunath Vs. State of Karnataka	December 3, 2013
Ravi and Kashappa Vs. Sedam Police Station	April 15, 2013
RAVI KUMAR Vs. WAHEED UR RAHAMAN MAJOR AND THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE	December 3, 2013
RAVI KUMAR, S/O S R DUGGEGOWDA Vs. STATE OF KARNATAKA AND ORS	June 5, 2013
RAVI S/O SAIBANNA KADACHARLA AND ORS Vs. SEDAM POLICE STATION	April 15, 2013
Ravi Shetty Vs. Sanjeeva K. Poojary and Shankar K. Poojary	July 26, 2013
RAVICHANDRA Vs. ICICI LAMBORD GENERAL INSURANCE CO. LTD.	November 7, 2013
Ravikumar Vs. Shanthamma	July 10, 2013
Ravikumar M. Vs. Managing Director, B.M.T.C. and United India Insurance Company Limited	September 6, 2013
RAVINDRA @ MARUTI Vs. STATE OF KARNATAKA	January 16, 2013
RAVINDRA BHIMAPPA HOSAMANI Vs. RAVINDRANATH SANGAPPA SHETTAR	September 24, 2013
RAVINDRA RESHME Vs. B A HARISH GOWDA	December 18, 2013
RAVINDRA SIDDAPPA SHAVI Vs. SUNANDA KOM. NARAYAN SHAVI	September 19, 2013
Ravindra T. Vs. State of Karnataka	November 5, 2013
RAVINDRANATH BAJPE Vs. SHARADA BAI	February 18, 2013
RAVISHANKAR Vs. SPECIAL LAND ACQUISITION OFFICER AND ORS	February 22, 2013
Rayappa Vs. State of Karnataka Reptd. by SPP Circuit Bench	November 11, 2013
Razeea Sultana Vs. Deputy Director, The Planning Officer, The Secretary and Nazia Banu	September 16, 2013
REETHA SRINIVASAN W/O LATE SRINIVASAN G ; KAUSHIK S S/O LATE SRINIVASAN Vs. LAKSHMINARAYANA REDDY S/O G GOBI REDDY; ORIENTAL INSURANCE CO LTD	July 18, 2013
Regional Airport Holdings International Limited Vs. IL and FS Engineering and Constructions Company Limited and Others	July 24, 2013
REGIONAL MANAGER Vs. COMMR. OF C.E. AND S.T.	September 26, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ANJALI SILKS AND GARMENTS	September 25, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ANITHING STUDIOS PVT LTD	January 31, 2013
Regional Provident Fund Commissioner and The Assistant Provident Fund Commissioner Vs. M/s. Jeevan Champa Corporation	August 1, 2013
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, BANGALORE Vs. GEORGE FELIX MANI	May 28, 2013
Regional Provident Fund Commissioner-II Vs. Ms. VXL Instruments Limited	August 5, 2013
REGIONAL TRANSPORT OFFICER & TAXATION AUTHORITY Vs. RAMESH REDDY	April 5, 2013
Registrar Karnataka State Law University Nava Nagar Vs. Arundhati College of Law through its Principal Sri. Rajendrakumar Yadav	January 11, 2013
Rehana Tasneem, Mohd. Haneef alias Basha, Mohd. Amzad and Mohd. Athaulla Vs. Mohd. Musavir	July 1, 2013
Rekha Vs. M/s. Vijaya Bank Ltd., N.S. Puram Branch represented by its Chief Manager, Mr. K. Chandrashekara Shetty	September 27, 2013
REKHA KRISHNARAJ Vs. INCOME TAX OFFICER	March 13, 2013
Reliance General Insurance Co. Ltd. reptd. by its Zonal Sr. Manager Vs. Syed Habeebulla alias Habeebulla and M/s. Concorde Housing Corporation Pvt. Ltd. reptd. by its Director	December 5, 2013
Reliance General Insurance Company Limited Vs. Manjunath Reddy and Sowmya Revankar, major	April 15, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BHAGYAMMA	September 10, 2013
RELIANCE GENERAL INSURANCE COMPANY LIMITED, MULBAI Vs. MANJUNATH REDDY, DHARWAD	April 15, 2013
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF KARNATAKA	November 7, 2013
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. BRUHAT BANGALORE	February 13, 2013
Renuka Vs. Sri. N. Lakshmaiah Reddy and Others	August 5, 2013
Renuka and Sri. B.S. Madivalappa Vs. Shashikala	July 23, 2013
RENUKA MUKESH W JAGATHIA; H RAMNATHAN HARIHARAN; VIPIN BHANDARI AND ORS Vs. STATE OF KARNATAKA; INSPECTOR OF LEGAL METROLOGY	July 16, 2013
RENUKA W/O S H THALAVAR; SIDDASHREE, D/O S H TALVAR,; DIVISIONAL MANAGER, UNTIED INDIA INSURANCE CO , LTD Vs. N KANNAN, S/O NATESHJA MUDALLAR; ORIENTAL INSURANCE CO , LTD ; UNITED INSURANCE CO , LTD ,; VIJAYAKUMAR, S/O GAVISIDDAPPA Y GONDABAL; N KANNAN, S/O A NATESHA MUDLIAR,; DIVISIONAL MANAGER, ORIENTAL INSURANCE CO , LTD ,; RENUKA,W/O S H THALVAR	March 18, 2013
RESHMA RAMESH GOVEKAR Vs. ABDUL N. HANSIMARAD	October 24, 2013
RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER	February 1, 2013
REVAMMA AND ORS Vs. J P DISTILLERIES (P) LTD AND ORS	August 19, 2013
REVANNA NAGARAJ (PROPRIETOR) Vs. STATE OF KARNATAKA AND ORS	September 25, 2013
REVANNASIDDAIAH Vs. JOIN REGISTRAR OF CO-OPERATIVE SOCIETIES	August 12, 2013
Rita Rodrigues Vs. Abbusali, Branch Manager, The New India Assurance Co. Ltd. and Jeevan Kumar	September 20, 2013
Rittal India Pvt. Ltd. Vs. Union of India, Central Board of Excise and Customs and The Assistant Commissioner of Central Excise and Service Tax	April 2, 2013
RIYAS MUSTHAFA Vs. STATE OF KARNATAKA AND ORS	August 27, 2013
RIYAZ PASHA Vs. STATE OF KARNATAKA	February 18, 2013
Rizwan Pasha, Smt. Thaseena Banu Vs. Sri. Sadathpasha, The Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Policy Issuing Office and Mr. Prakash	December 10, 2013
ROOPA W/O LATE B H NAGARAJ @ NAGESH Vs. A S CHETHAN S/O S V SIDDESH	November 8, 2013
Roopashree D.H. Vs. S.V. Ranganath Chief Secretary Government of Karnataka	January 15, 2013
Roopesha B. Vs. A. Sumangala and H.G. Veerappa	November 29, 2013
ROSE MARY PRESILLA Vs. DIRECTOR	April 4, 2013
ROSHAN SINGH GURJAR Vs. NATIONAL INSURANCE CO LTD AND ORS	January 21, 2013
Rotary Club Education Society Vs. Town Municipal Council	August 7, 2013
ROYAL PARK PRIVATE LIMITED Vs. PRINCIPAL SECERTARY TO GOVERNMENT AND ORS	October 10, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MAHESH S/O PANDURANGA RAO KULKARNI AND ORS	January 23, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD AND ORS Vs. S L PRABHAKAR AND ORS	January 30, 2013
Royal Sundaram Alliance Insurance Co. Ltd. By it's Manager Vs. Sri. Murthy alias Narashimha Murthy and P.C. Venkatareddi	April 2, 2013
RUDRA S/O BOKALAIAH Vs. STATE OF KARNATAKA	July 16, 2013
RUDRAGOUDA LINGAPPA PATIL Vs. SANJAYKUMAR KANTILAL OSWAI	March 8, 2013
RUDRAGOWDA @ RUDRESH @ R B PATIL Vs. STATE OF KARNATAKA	July 15, 2013
Rudramma alias Shivarudramma Vs. State of Karnataka and The Tahasildar	September 11, 2013
Rudranee Construction Company, Aurangabad, Maharashtra Vs. Additional Commissioner of Commercial Taxes and Others	April 3, 2013
RUDRAPPA @ RUDRAGOUDA S/O YALLAPPA MULUGUND AND ORS Vs. STATE OF KARNATAKA AND ORS	March 22, 2013
Rudregowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
RUKMANIYAMMA @ RUKKAMMA Vs. STATE OF KARNATAKA	August 1, 2013
RUKMINI T S; A R VARSHA SRINIVAS Vs. OKAY TRANSPORT CORPORATION; ICICI COMBINED GENERAL INSURANCE CO LTD	August 2, 2013
RUKMINIBAI Vs. DIVISIONAL CONTROLLER	February 18, 2013
RUPA RAIKAR D/O N B RAIKAR Vs. DIRECTOR GENERAL, NATIONAL INFORMATICS CENTRE	June 5, 2013
S B ALAWANDI Vs. STATE OF KARNATAKA AND ORS	April 26, 2013
S BALAKRISHNA REDDY Vs. HONBLE SECRETARY FOR FOOD AND CIVIL SUPPLIES,BANGALORE	November 11, 2013
S BASAPPA S/O SANKAPPA ANDF ORS Vs. STATE OF KARNATAKA AND ORS	September 24, 2013
S C CHANDRAPRABHA Vs. G ARMUGAM	February 6, 2013
S D DASEGOWDA AND ORS Vs. STATE OF KARNATAKA	May 28, 2013
S H MUNIYAPPA Vs. SUBBA	July 17, 2013
S IBRAHIM S/O SHEIK BYARI Vs. EXECUTIVE OFFICER	February 5, 2013
S K BASHEER AHMED Vs. STATE OF KARNATAKA	February 4, 2013
S L HALESHAPPA Vs. KARNATAKA HOUSING BOARD	November 5, 2013
S L RAGHAVENDRA Vs. STATE OF KARNATAKA	October 21, 2013
S MANGALA AND ORS Vs. R K VENKATE GOWDA AND ORS	April 15, 2013
S N LOKESHWARAPPA @ S N LOKESH Vs. FAROOQULLA	October 29, 2013
S NAGARAJAN AND ORS Vs. STATE OF KARNATAKA AND ORS	April 5, 2013
S NALINI Vs. COMMISSIONER	February 18, 2013
S NIRMALA Vs. DEPARTMENT FOR FOOD AND CIVIL SUPPLIES	October 31, 2013
S P KRISHNA, FORMER MANAGING DIRECTOR; KOLAR DISTRICT CO-OPERATIVE MILK PRODUCTS SOCIETIES UNION LIMITED Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT (FEMA)	August 22, 2013
S P MAHADEVAMMA Vs. COMMISSIONER	February 12, 2013
S PUTTA S/O SOMLA NAYKA Vs. STATE	June 17, 2013
S RAJAMMA AND ORS Vs. MANAGING DIRECTOR A P S R T C BUS BHAVAN	September 18, 2013
S RAMACHANDRAPPA, S/O LATE GIRIAPPA Vs. STATE OF KARNATAKA	July 23, 2013
S RANGANATH SETTY, S/O B RAMA RAO SUBBARAYA SETTY AND ORS Vs. STATE OF KARNATAKA AND ORS	January 3, 2013
S S VEDAMURTHY S/O S N SHAMACHAR Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE	January 16, 2013
S SADIQ PASHA Vs. AKTHARUNNISSA	July 4, 2013
S SHANKAR Vs. STATE OF KARNATAKA	January 29, 2013
S SIDDESH Vs. CHIEF TRAFFIC MANAGER AND APPOINTING AUTHORITY	September 27, 2013
S SUMITHI Vs. JOINT COMMISSIONER	February 6, 2013
S V NAGARAJ Vs. REGIONAL TRANSPORT AUTHORITY	February 1, 2013
S. ANANTHALAKSHMI Vs. NATIONAL BOARD OF EXAMINATION	February 12, 2013
S. Arumugham Vs. Special Land Acquisition Officer, The Commissioner and The Secretary	August 1, 2013
S. Bharath Vs. State of Karnataka	October 29, 2013
S. Chandrashekar Vs. State of Karnataka	August 7, 2013
S. Chandrashekar alias Chittu Vs. State of Karnataka	July 10, 2013
S. GOPALA KRISHNA Vs. DEPOT MANAGER, KSRTC	November 19, 2013
S. Karthik Vs. Managing Director, The Chief Personal Manager (RCT), KSRTC Central offices and The Divisional Controller, KSRTC, Mysore Rural Division	January 15, 2013
S. KASHINATH Vs. PADMINI RAMNATH	January 11, 2013
S. Krishnama Naidu Vs. Managing Director and The Special Tahsildar	July 5, 2013
S. Leelavathi Vs. M. Bhaskar, Shri Murgesh, Smt. Nalini and Smt. Kavitha	July 31, 2013
S. Lokesh and Sri B. Srinivasa Vs. State of Karnataka	August 8, 2013
S. Mahaveer Vs. State of Karnataka	January 22, 2013
S. Muniraju Vs. Sri. Puttaswamy	January 30, 2013
S. Murali Krishnan Vs. G. Ramesh and Lokesh	October 22, 2013
S. NATARAJ AND OTHERS Vs. STATE OF KARNATAKA	July 31, 2013
S. NOOR MOHAMMAD Vs. UNITED INDIA INSURANCE CO. LTD.	January 2, 2013
S. Padmini Vs. Bangalore Development Authority (BDA) and Smt. Beeramma	November 28, 2013
S. Pushpalatha Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise	May 29, 2013
S. RAMU Vs. G.S. HONNAPPA AND ORS.	December 12, 2013
S. RANGANATH JOIS AND ORS. Vs. STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF URBAN DEVELOPMENT AND ORS.	December 12, 2013
S. RANGASWAMY NAIK AND H.R. BHAGWANDAS Vs. B.R. RAVIKANTHE GOWDA	April 19, 2013
S. SADIQ Vs. AUTHORISED OFFICER AND DCF	November 14, 2013
S. Shankarachari Vs. State of Karnataka reptd. by its Secretary Department of Revenue and Others	November 27, 2013
S. SRINIVAS Vs. MALLAMMA	March 19, 2013
S. Sujana Kumari (Sreekanya) Vs. Sri. Aravind Gupta. P.	July 11, 2013
S. Sumithi Vs. Joint Commissioner Bruhat Bangalore Maha Nagara Palike and Others	February 6, 2013
S. Usha and Smt. S. Puneetha Vs. Deputy Commissioner and The Tahsildar	December 9, 2013
S. Vasudeva Advocate Vs. Ranganath S.V. Chief Secretary	January 15, 2013
S. Venkateshwar Rao and Others Vs. Gurunanak Dev Polytechnic College, Sri. Nanak Jhira Saheb Foundation and The Director Board of Technical Education	March 19, 2013
S.A. Imtiaz Pasha Vs. Adam Estates, Represented By its Managing Partner	November 11, 2013
S.B. CHABBI Vs. KARNATAKA STATE HUMAN RIGHTS COMMISSION	April 15, 2013
S.B. Harish Vs. S.S. Lingadevaru and United India Insurance Co. Ltd.	July 19, 2013
S.B. Manjunath Vs. Executive Officer	January 11, 2013
S.B. Revanna Vs. Katalingappa and Sri. R. Rangaswamy	July 10, 2013
S.B.MALLALLI Vs. STATE	November 28, 2013
S.C. Prasanna Kumar Vs. State	August 30, 2013
S.D. Jwalashri Vs. State of Karnataka and Others	June 26, 2013
S.F. Rajmal Vs. Ananth K.	November 11, 2013
S.G.V.G. VIDYA VARDHAK P. TRUST BY ITS CHAIRMAN, M.G.V.C. ARTS, COMMERCE AND SCIENCE COLLEGE AND PRINCIPAL, M.G.V.C. ARTS COLLEGE Vs. GANGAPPA, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND COMMISSIONER OF COLLEGIATE EDUCATION FOR DEGREE COLLEGES	December 19, 2013
S.H. Siddalingaswamy Vs. Srinivasa and Sampathkumar	December 3, 2013
S.K. CHAND BASHA Vs. THE BHAVASARA KSHATRIYA SAMAJ AND ANOTHER	August 7, 2013
S.K. Ganesh Vs. Deputy Commissioner and The Assistant Director	July 5, 2013
S.K. GUHAROY Vs. STATE OF KARNATAKA, BY HEBBAL POLICE STATION	February 27, 2013
S.K. Manjunath Vs. Shivabasappa, Sri. Shanmukappa and Cholamandalam M/s. General Insurance Co. Ltd.	September 20, 2013
S.K. Paramesh Vs. State of Karnataka	May 23, 2013
S.K. Sathish Vs. State of Karnataka	July 1, 2013
S.K. VIJAY SARATHY Vs. STATE OF KARNATAKA	September 5, 2013
S.K.PADMAVATHAMMA Vs. M/S. NEW INDIA ASSU. CO., LTD	February 4, 2013
S.M. ALEX AND RANI M. ALEX Vs. STATE OF KARNATAKA	August 14, 2013
S.M. Narasimha Murthy and S.M. Shivaram Vs. S.N. Mariyappa and Others	November 28, 2013
S.N. SRINIVASA RAO Vs. K.V. UPENDRA RAO SINCE DEAD BY LRS. AND OTHERS	June 7, 2013
S.P. Rana Vs. Union of India, By its Secretary, The Chairman, Central Tibetan Schools Administration, The Director, Central Tibetan Schools Administration and Ramesh Chandra	November 11, 2013
S.P. Swaminathan Vs. Joint Commissioner-for Transports and Secretary, KSTA	November 28, 2013
S.R. Abhishek Vs. State of Karnataka, Through Nelamangala Police Station Represented by the State Public Prosecutor	December 2, 2013
S.R. ARUN KUMAR Vs. STATE OF KARNATAKA	February 18, 2013
S.R. CONSTRUCTIONS Vs. STATE OF KARNATAKA	April 10, 2013
S.R. GANESH Vs. STATE OF KARNATAKA	November 18, 2013
S.R. MANGALA GOWRAMMA Vs. P.M. NARAYANA AND NATIONAL INSURANCE CO. LTD.	July 19, 2013
S.T. KRISHNA SHETTY Vs. HARI CHARANSINGH	September 6, 2013
S.V. BANDI Vs. SECRETARY MINOR IRRIGATION DEPARTMENT	March 1, 2013
S.V. NARAYANASWAMY Vs. SAVITHRAMMA	September 2, 2013
Sabakath Traders General Merchants and Commission Agents Vs. Secretary, The Director, Agricultural Produce Market Committee and The State of Karnataka	July 3, 2013
SABEENA SHEIKH AND ORS Vs. MUNIAPPA AND ORS	August 12, 2013
Sabjan Saheb Vs. Sri. Gayub Saheb, Sri. Sadar Saheb and Baba Saheb	July 26, 2013
SACHIN Vs. STATE	March 21, 2013
SACHIN.K.R. Vs. STATE OF KARNATAKA	January 7, 2013
SADANAND Vs. TULSI	October 23, 2013
SADASHIVA Vs. STATE	April 2, 2013
Sadashiva Rao and Geetha Bai Vs. Managing Director, The Divisional Officer and The Assistant Executive Engineer	July 18, 2013
SADASHIVAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	March 15, 2013
Sadashivnagar Youth Association Vs. State of Karnataka, The Karnataka Housing Board, The Bangalore Development Authority and The Bruhat Bangalore Mahanagara Palike	July 31, 2013
Saddam Vs. V.G. Veerabhadrappa and Others	June 25, 2013
Sadewwa, Irawwa and Shankarayya Ningayya Pujari Vs. Appayya Parayya Pujari, by LRs.	November 26, 2013
SADHASHIVAYYA Vs. VARDHAMAN DHURGAPRASAD SHETTY	October 31, 2013
Sadik Vs. Mohammed Farook and The United India Insurance Co. Ltd.	October 11, 2013
SADIQ AHAMED @ FAZIL Vs. STATE	February 4, 2013
Sadiq Juber Saheb Vs. Brijesh Marag and The ICICI Lombard Motor Insurance Co. Ltd.	October 29, 2013
Saeidi Mozdhdeh Ehsan Vs. State of Karnataka	May 3, 2013
Saffron Properties Private Limited Vs. Nil	November 29, 2013
SAHANA Vs. SHIVANAND	August 29, 2013
Sahana P. Murthy Vs. M. Ullas	September 26, 2013
SAI RECREATION ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.	January 24, 2013
SAIBANNA Vs. STATE OF KARNATAKA	March 1, 2013
Saibanna and Others Vs. State of Karnataka by its Deputy Commissioner and Others	November 11, 2013
SAIDEEPA JEWELLERY WORKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 15, 2013
Sajeda Begum and Others Vs. P. Bhaskar Rao and The Manager, New India Assurance Co. Ltd.	November 11, 2013
Sajjan Kumar Jhunjhuhnwala and Others Vs. Eastern Roadways Pvt. Ltd.	April 9, 2013
SAJJAN MALLESHI Vs. THE REGISTRAR	September 25, 2013
SAJJID WODEYAR Vs. T.K.SHAREEF	December 20, 2013
Sakamma, Vishwanatha Char, Vijayakumar Char and Raghavendra Char Vs. M/s. Oriental Insu. Co. Ltd. and K.M. Parvathamma	August 6, 2013
SAKSHI VIJ @ SAKSHI Vs. ORIENTAL INSURANCE CO LTD AND ORS	February 7, 2013
SALEEM AHMAD PASHA Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE CO , LTD AND ORS	August 19, 2013
Saleem. A.M., Mr. Rajeev Dangi and Mr. Ramdas Vs. Sri. Bhawarlal and State of Karnataka	April 19, 2013
SALIM MITTUSAB SUTAR AND ANOTHER Vs. STATE OF KARNATAKA	September 18, 2013
Sallapuriamma Vs. State of Karnataka, The Special Deputy Commissioner and The Tahsilar	September 11, 2013
SAMBAPPA Vs. SYED AHMED	February 1, 2013
Sameer Abdul Basheer by ADGI Vs. State of Karnataka, reptd. by SPP High Court	October 22, 2013
Samhi Hotels Private Limited A company incorporated under The companies act 1956 rep. by its Vice-President Mr. Gyana Das Vs. Regional Commissioner Bangalore Division, District Registrar, Sub-Registrar and Sumangala Properties (Registered Partne	December 6, 2013
SAMILULLA KHAN Vs. STATE OF KARNATAKA	July 2, 2013
SAMPANGI @ ARUN Vs. THE STATE OF KARNATAKA REPRESENTED BY PUBLIC PROSECUTOR	December 19, 2013
SAMPANGIRAMA SWAMY Vs. ORIENTAL INSURANCE CO , LTD	October 23, 2013
SAMPATH KUMAR Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA	April 9, 2013
Sampath Kumar Bapat Vs. State of Karnataka, The Assistant Commissioner, The Tahasildar and The Committee for Regularization of Un-Authorized Occupation of Government lands for Sorab Taluk	September 18, 2013
Sampathaiah, S.P. Narasihmumurthy and S.P. Krishnamurthy Vs. Special Land Acquisition Officer, The Executive Engineer, Hemavathi Left Bank Canal, Division No. 6 and The Managing Director, Irrigation Board	September 11, 2013
Samsadbanu and Others Vs. Divisional Manager, The United India Insurance Co. Ltd. and S.N. Ranganath	November 26, 2013
Samson Issac Gollapalli and Others Vs. State	June 26, 2013
SANDEEP Vs. STATE OF KARNATAKA	December 18, 2013
Sandeep alias C. Varghese Vs. State by Karnataka (through Byappanahalli Police) rep. by its SPP High Court of Karnataka	December 2, 2013
Sandesh Mogaveera Vs. Pradeep Acharya and The Oriental Insurance Co. Ltd.	September 20, 2013
SANDHYA ANTHRAPER KURISHINGAL Vs. MANJU KATHURIA	November 8, 2013
SANDHYA V MUDKAVI Vs. BHARAT SANCHAR NIGAM LIMITED	October 25, 2013
SANDUR MANGANESE AND IRON ORE LTD Vs. NARAYAN	March 7, 2013
SANGAM CO-OPERATIVE CREDIT SOCIETY LTD Vs. SALEEM S/O USMANSAB ATTAR	October 29, 2013
Sangam Enterprises Vs. Ekambara Sahujee Dharmasthalas	September 26, 2013
Sangamesh A. Patil Vs. State of Karnataka, Karnatak University, Dharwad, Dr. G.B. Nandana and Vice Chancellor Karnataka University	February 28, 2013
Sangamesh, A. Patil Vs. State of Karnataka by its Secretary of Higher Education (Universities)	January 16, 2013
SANGAMESH. A. PATIL Vs. STATE OF KARNATAKA	January 16, 2013
SANGAMESHWAR CHITS PVT LTD Vs. G R MARIGOUDAR	September 25, 2013
Sanganabasappa Vs. Special Land Acquisition Officer U.K.P.	March 19, 2013
SANGANNA Vs. STATE OF KARNATAKA	February 20, 2013
SANGAPPA S/O BASAVARAJ HERALAGI Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER AND ORS	March 6, 2013
Sangareddy and Sabanna Vs. State of Karnataka	January 28, 2013
SANGAYYA S/O ADIVAYYA SALIMATH Vs. YALLAPPA S/O KHOBAPPA HONNALLI	April 15, 2013
Sangeetha Vs. State of Karnataka, Department of Pre University Education rep. by its Principal Secretary and Others	September 11, 2013
SANGEETHA AGENCIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	July 25, 2013
SANJAY G Vs. KARNATAKA GOVERNMENT INSURANCE DEPARTMENT AND ORS	August 19, 2013
SANJAY JAIN Vs. STATE OF KARNATAKA	August 23, 2013
SANJAY SHETTY Vs. DEPUTY COMMISSIONER OF EXCISE, UDIPI DISTRICT	July 10, 2013
Sanju alias Sanjay Vs. State	April 16, 2013
Sankeshwar Printers (P.) Ltd. Vs. Deputy Commissioner of Income-tax, Circle-2(1)	August 28, 2013
SANKHLA POLYMERS (P) LTD Vs. INCOME TAX OFFICER	January 29, 2013
SANNA MALLESH S/O YELLAPPA Vs. STATE OF KARNATAKA	January 16, 2013
SANNABASAVARAJA @ BASAVARAJA Vs. B.S. PUSHPALATHA	May 28, 2013
Sannahaida, Since dead by his Legal representatives, Jayamma, Parvathi and Lakshmi Vs. Registrar of Companies	December 3, 2013
Sannamma Vs. Deputy Commissioner and Others	July 19, 2013
SANNARANGAPPA Vs. STATE OF KARNATAKA	March 4, 2013
SANNARANGAPPA Vs. STATE OF KARNATAKA	July 24, 2013
Santhosh D. Nayak Vs. Paul Mahesh Soans	October 1, 2013
SANTHOSH S/O MARUTHI Vs. STATE OF KARNATAKA	January 31, 2013
Santhosh Shetty Vs. T.S. Chandrashekar, Manjula Abhayachandra and National Insurance Co. Ltd.	July 10, 2013
Santosh Vs. State Through Afzalpur Police Station	January 3, 2013
Santosh Vs. State of Karnataka	September 19, 2013
SANTOSH @ SANTU Vs. STATE	February 6, 2013
Santosh G. Goranal Vs. Karnataka Power Transmission Corporation Ltd. represented by its Chief Managing Director (Administrative and Human Research Development) and Suryakant	December 5, 2013
SANTOSH KUMAR JAIN Vs. D. JAYARAM	July 1, 2013
SANTOSH S/O PRAKASH SASNEKAR Vs. STATE	March 22, 2013
SANTOSHKUMAR Vs. CHIEF ENGINEER	March 21, 2013
SAP INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND OTHERS	December 18, 2013
SARASWATHI BAI Vs. L.SHIVAPRAKASH	November 28, 2013
SARASWATI KOM SHRIDHAR SHET Vs. DATTATRAYA KRISHNA SHET RAYKAR	August 8, 2013
SARAVANA Vs. T. KIRAN VINOD KUMAR	March 18, 2013
Saroja Vs. Bangalore Development Authority, Rep. by its Commissioner	December 3, 2013
Sarojabai V. Vs. Taluk Surveyor and Sri. A. Krishnappa	August 20, 2013
SAROJAMMA Vs. DIVISIONAL MANAGER LIC OF INDIA	March 1, 2013
SAROJAMMA Vs. STATE OF KARNATAKA	July 1, 2013
SAROJAMMA Vs. R UMADEVI	May 30, 2013
SAROJAMMA AND ORS Vs. V CHANDRASHEKAR AND ORS	January 21, 2013
SAROJAMMA W/O LATE D RANGAIAH Vs. VIMALA W/O LATE NARAYANA SWAMY AND ORS	November 14, 2013
Sarojamma, Sri. Vijayakumar and Sri. Punith Vs. Sri. Rajanaik	August 2, 2013
SARSWATHAMMA W/O B S VASUDEV JAIN Vs. STATE OF KARNATAKA	June 10, 2013
SARVESHWAR ROLLER FLOUR MILLS PVT. LTD. Vs. SOBHA DEVELOPERS LTD.	April 24, 2013
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. STATE OF KARNATAKA	November 28, 2013
Satheesha M. and Smt. Rathnamma Vs. Chief Post Master General and Others	September 26, 2013
SATHISH POOJARY Vs. UMESH POOJARY	October 29, 2013
SATHISHA Vs. STATE OF KARNATAKA BY YELANDUR POLICE BY STATE PUBLIC PROSECUTOR	December 20, 2013
Sathisha Vs. State of Karnataka, Represented by its Ramanagar Town P.S.	July 11, 2013
SATHYA BAI AND ORS Vs. C MURUGESAN AND ORS	April 2, 2013
Sathyabama, Mr. Ramesh and Mr. Krishna Murthy Vs. Managing Director, BMTC, M/s. United India Insurance Co. Ltd., Shri. S.N. Balasubramani and M/s. The Oriental Insurance Co. Ltd.	November 25, 2013
SATHYANARAYANA A Vs. UDAYASHANKAR BHAT N AND ORS	July 1, 2013
Sathyanarayana N. Kudur Vs. State of Karnataka rep. by its Secretary Department of Home, The Director General and Inspector General of Police and S.H. Duggappa	December 16, 2013
SATISH BABU TIWARI Vs. STATE OF KARNATAKA AND ORS	November 8, 2013
SATISH S/O PUTTARAJU K L Vs. STATE OF KARNATAKA	July 16, 2013
SATTAR @ ABDUL SATTAR S/O LATE SHEIKABBA Vs. ANTONY LOBO S/O LATE MICHEAL LOBO; MANAGER, ORIENTAL INSURANCE CO LTD	July 4, 2013
SATYAM CINEPLEXES LIMITED Vs. PATEL REALTY INDIA LTD	July 24, 2013
Satyamurthy Vs. Commissioner Bruhath Bangalore Mahanagara Palike	January 29, 2013
SATYANAAYAN, S/O NAGAPATI BHAT Vs. NAGARAJA, S/O RAMAKRISHNA HEGDE AMBRIMANE	February 19, 2013
Satyanarayana Shastri and Others Vs. State of Karnataka Though Chief Secretary Muzrai Department and Others	December 6, 2013
SAURAV KHATIWADA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	October 1, 2013
SAVIKRUTHA CHARITABLE TRUST (R) Vs. THE CHIEF COMMISSIONER OF INCOME TAX	August 7, 2013
SAVITHRAMMA Vs. MAMATHA	July 9, 2013
SAVITHRAMMA W/O BYRAVA @ BYRAPPA AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS	January 9, 2013
Savitramma Vs. H. Vijay, Hanumanthappa and The Manager, New India Assurance Co. Ltd.	November 28, 2013
SAYYED MOHD RAFI Vs. STATE OF KARNATAKA	September 23, 2013
SCHINDLER INDIA (P) LTD. Vs. STATE OF KARNATAKA	June 3, 2013
SCR WIRE PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAXES	December 12, 2013
Sebastian Clara and Smt. Sebastian Thereasa Vs. State of Karnataka and Others	July 22, 2013
SECRETARY AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF KARNATAKA	March 20, 2013
SECRETARY TO GOVERNMENT Vs. B.V. MURTHY	November 13, 2013
SECRETARY TO GOVERNMENT DEPARTMENT OF FOREST ENVIRONMENT & ECOLOGY Vs. B.V. RANGASWAMY	September 10, 2013
Secretary to Government Department of Forest Environment and Ecology, The Deputy Conservator of Forest and The Range Forest Officer Vs. B.V. Rangaswamy Represented by Sri. B.R. Kumar President, Karnataka State Government Daily Wage Workers @resp	September 10, 2013
Secretary, The Deputy Commissioner, Bangalore Division, The Tahsildar, Bangalore North Taluk and The Revenue Inspector Vs. M Sarala and Smt. Kamalakshamma	September 13, 2013
SEEMA BEGAUM Vs. STATE OF KARNATAKA	February 26, 2013
SEETAL SINGH Vs. SATWINDER SINGH	January 23, 2013
SEETHA @ SHAKUNTALA Vs. STATE OF KARNATAKA	November 22, 2013
SEETHA KALYANA MANDIRAM Vs. STATE OF KARNATAKA	October 24, 2013
SEETHAMMA W/O BOODLAPPA Vs. STATE OF KARNATAKA	July 1, 2013
SELVA RAJA AND ORS Vs. S SUNDARAM AND ORS	January 9, 2013
SEMINDIA SYSTEMS PRIVATE LIMITED Vs. TATA ELXSI LIMITED	October 10, 2013
Senior Superintendent of Post Offices, The Chief Postmaster General, The Postmaster General and The Union of India Vs. S.C. Ankolekar	May 27, 2013
Serve and Volley Outdoor Advertising Private Limited rep. by its Senior General Manager, Mr. Raghuveer B.T. Vs. State of Karnataka, rep. by Principal Secretary, The Commissioner, Social Welfare Department, The Deputy Commissioner and Special Tah	November 26, 2013
SHABANA BEGUM AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, KIADB, THE DEPUTY COMMISSIONER, GULBARGA AND THE E.M. KIADB	December 17, 2013
SHABANA KHANUM AND OTHERS Vs. SYED NAZIR SAB (DEAD) AND ANOTHER	June 11, 2013
Shabbir Pasha Vs. State by Chandra Layout Police Station	October 24, 2013
SHABBIR PASHA Vs. STATE OF KARNATAKA	October 24, 2013
SHABEER AHMED AND ORS Vs. PUTTASIDDAIAH AND ORS	January 16, 2013
SHABENA, W/O BABU Vs. STATE OF KARNATAKA	July 22, 2013
SHACHINDRA KUMAR, FACTORY MANAGER, M/S HINDUSTHAN UNILEVER LTD.,MANGALORE Vs. STATE OF KARNATAKA DEPARTMENT OF LABOUR	February 22, 2013
SHADAB MALIK Vs. STATE	February 6, 2013
SHAFI @ SHAFIK, S/O ALLHABAKASH Vs. H N MADHU, S/O NARASAPPA; MANAGER, ORIENTAL INSURANCE CO LTD	July 5, 2013
SHAHEEN KHANAM Vs. MOHD. KHAJA PATEL	January 24, 2013
Shaheen Taj Vs. R. Krishna	October 22, 2013
SHAHIN KHANNUM D/O SIRAJ KHAN Vs. STATE OF KARNATAKA	July 22, 2013
Shaik Babu alias Babu and Others Vs. State through The Deputy Superintendent of Police	September 18, 2013
SHAILA ALIAS SHILAVATHI PATIL Vs. K.H.MANJUNATH	July 16, 2013
Shakhamma and Smt. Savithramma Vs. State of Karnataka, The Tahsildar and Smt. Bhagyamma	July 2, 2013
Shakuntalamma alias Shakuntalamma Vs. T.N. Shivamurthappa alias Shivamurthy and The Branch Manager, The New India Assurance Co. Ltd.	November 27, 2013
SHAKUNTALMMA AND ORS. Vs. SHIVANAGOUDA AND ORS.	August 19, 2013
SHAKUNTHALA M. Vs. MYSORE KIRLOSKAR LTD	October 23, 2013
Shalini N. Vs. Government of Karnataka represented by Chief Secretary, Principal Secretary, Department of Family Health and Director, Health and Family Welfare	October 22, 2013
SHAM RAMACHANDRA PATHAK Vs. STATE	April 3, 2013
Shamala Madhusudan Vs. State of Karnataka and Sri. K.N. Madhusudan	July 18, 2013
Shamala, Samartha M.R., Sri. Nagesh Rao and Smt. M. Shakuntala Vs. Sri. Chaithanya Kumar and The New India Assurance Co. Ltd.	July 3, 2013
SHAMALSHA GIRIDHARI MINERAL CO Vs. STATE OF KARNATAKA THROUGH SECRETARY	August 2, 2013
SHAMBANNA Vs. SPECIAL LAND ACQUISITION	January 10, 2013
SHAMBULINGA @ SHAMBU Vs. STATE BY ANEKAL POLICE, REP. BY STATE PUBLIC PROSECUTOR	December 10, 2013
Shambulingappa Vs. Special Land Acquisition Officer	January 17, 2013
SHAMEEMA BEE Vs. STATE OF KARNATAKA	October 29, 2013
SHAMSHUDDIN @ MUTHU Vs. STATE OF KARNATAKA	November 5, 2013
Shankar Gowda Basvanagowder Vs. State of Karnataka by Chitradurga Police Station	October 11, 2013
SHANKAR GURU, S/O NARASHIMHAIAH Vs. STATE OF KARNATAKA	July 15, 2013
SHANKAR LAMANI S/O RAMAPPA; V T BASAVARAJ S/O V THIMMAPPA AND ORS Vs. STATE OF KARNATAKA; KARNATAKA PUBLIC SERVICE COMMISSION AND ORS	July 8, 2013
SHANKAR RAMACHANDRA SHINDHE Vs. STATE OF KARNATAKA	September 4, 2013
Shankaragouda Vs. Deputy Commissioner, Dharwad and Others	November 11, 2013
SHANKARANARAYANA BHAT AND SMT. BHAGYALAKSHMI Vs. SANTOSH, H.S. MAHESH AND ORIENTAL INSURANCE COMPANY LTD., BY ITS BRANCH MANAGER	December 17, 2013
SHANKARAPA, S/O VENKATESHAPPA; VENKATALAKSHMAMMA @ CHIKKAMMAIAH, W/O VENKATARAMAPPA Vs. STATE OF KARNATAKA	July 19, 2013
SHANKAREGOWDA Vs. GENERAL MANAGER AND CUSTODIAN INTERNAL INSURANCE	October 25, 2013
SHANKARYA @ SHANKAR Vs. STATE OF KARNATAKA	February 25, 2013
SHANKRAPPA MALLAPPA HULILGOL Vs. STATE OF KARNATAKA	February 1, 2013
Shanmugam Vs. Ashok S. Major and The Branch Manager, Branch Office, Reliance General Insurance Company Limited	September 16, 2013
Shanmugam Vs. Tippu Yusuff Ahamed, The Manager, United India Insurance Co. and Sri. S. Gunashekaran	November 25, 2013
Shanmugham, Sri. S. Rajendran, Sri. S. Ravi and Smt. Vijayalakshmi Vs. Sri. Muthu and Others	July 4, 2013
Shanmukha Vs. State represented by State Public Prosecutor	November 28, 2013
SHANMUKHAPPA K. DOMBAR Vs. STATE BY KARNATAKA	February 4, 2013
SHANTA BAI S HUNASIMARAD AND ORS Vs. TOTAPPA MADIVALAPPA SOMANTRI AND ORS	May 27, 2013
SHANTA SETTY Vs. STATE OF KARNATAKA	February 7, 2013
SHANTAPPA AND VIJAYKUMAR Vs. STATE OF KARNATAKA-THROUGH FARHATABAD POLICE STATION	December 12, 2013
Shantavva and Iranna Vs. Hanumantappa	October 23, 2013
Shantha B. Vs. State of Karnataka reptd. by its Secretary, Urban Development Department and Mysore Urban Development Authority	October 7, 2013
SHANTHA BAI Vs. ANSAR KHAN	January 2, 2013
SHANTHA KUMAR MUNISWAMY Vs. STATE	March 7, 2013
Shantha Kumari Vs. Sri. V.N. Satyanarayana	December 2, 2013
SHANTHA LAKSHMI JAYARAM Vs. MINERAL SALES PVT. LTD	June 4, 2013
Shantha S. Shetty Vs. Sheena Moolya Major, Mr. Rama Moolya Major, Mr. Povappa Moolya Major and The Land Tribunal Mangalore	July 2, 2013
Shanthamma Vs. Y.S. Thimmappa and Divisional Controller K.S.R.T.C.	August 1, 2013
SHANTHAMMA Vs. MANAGING DIRECTOR, BMTC	August 14, 2013
SHANTHAMMA AND ANOTHER Vs. DIVISIONAL CONTROLLER, K.S.R.T.C., KOLAR DIVISION, KOLAR	August 22, 2013
Shanthamma, C.V. Vishwanatha and C.V. Vijayakumar Vs. Sri. Manjunatha, Sri. Nagesha and Sri. Lok Reddy	July 29, 2013
SHANTHAPPA B BIL Vs. STATE OF KARNATAKA	March 21, 2013
SHANTHI CHARITABLE TRUST Vs. STATE BANK OF INDIA	October 28, 2013
SHANTHINAGAR HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. PATON CONSTRUCTIONS PVT LTD	November 14, 2013
Sharada and Others Vs. Sri. Chandrashekaraiah	November 11, 2013
SHARADA EDUCATIONAL Vs. MYSORE URBAN DEVELOPMENT	March 25, 2013
SHARADA SHEDTHI Vs. SUSHEELA SHETHI	October 29, 2013
SHARADAMMA Vs. THE UNITED INDIA INSURANCE CO. LTD. AND THE MANAGING DIRECTOR, BANGALORE METRO TRANSPORT CORPORATION	November 25, 2013
SHARADAMMA M Vs. STATE OF KARNATAKA	October 31, 2013
SHARADAMMA, W/O VENKATASWAMY Vs. R NAZEER AHMED, S/O GAFFAR SHERIFF	January 4, 2013
Sharana Basaveshwara Trading Company and Others Vs. Union of India Ministry of Agriculture and Others	September 16, 2013
Sharanabasappa Shanmukhappa Itagi and Smt. Sharanavva Vs. Yallappa Parasappa Itagi and New India Insurance Co. Ltd.	November 28, 2013
Sharanappa Vs. K. Shrishaila and Virupanna	September 13, 2013
SHARANAPPA AND NINGAPPA Vs. STATE OF KARNATAKA	December 10, 2013
Sharanappa Bhimarao Mokashi and Others Vs. Deputy Director of Horticulture and Others	December 4, 2013
SHARANAPPA KATTI Vs. STATE OF KARNATAKA	October 8, 2013
SHARANU Vs. STATE OF KARNATAKA	February 21, 2013
SHARAVANA MINERALS Vs. R JAYALAKSHMI	November 13, 2013
SHARAVANAN S/O LATE BABU Vs. STATE OF KARNATAKA	July 4, 2013
SHARNABASAPPA Vs. STATE OF KARNATAKA	February 11, 2013
Sharp Watch Investigation Vs. Sri R N Nayak	January 24, 2013
SHASHI KUMAR Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER	July 25, 2013
SHASHIDAR Vs. BHIMARAO	February 18, 2013
SHASHIDHARA SINDGI Vs. SMT. MADHURAMA SINCE DECEASED BY HER LRS. AND OTHERS	June 6, 2013
Shashikala Vs. State of Karnataka Rep. BLY Virajpet Rural Police	October 23, 2013
SHASHIKALA Vs. P RAMU S/O RANGANATHAPPA	October 24, 2013
SHASHIKALA T W/O SHANKAR NAIK B Vs. USHA S PRABHAKAR	April 10, 2013
Shashikanth D. Shah Vs. R. Nalini, Smt. R. Hemalatha, Smt. R. Kalpana and Smt. R. Shobha represented by their Father and GPA Holder	October 22, 2013
Sheela N. Vasudev, Alok Vasudev and Amit Vasudev Vs. Leela Narasinga Rao and Smt. Vatsala Vittal	March 28, 2013
Sheik Issak Vs. S.S. Khazi	July 19, 2013
Shekar Salian and Janaki Vs. K. Raghavendra and The United India Insurance Co. Ltd., Reptd. by its Divisional Manager	November 29, 2013
SHEKHAPPA Vs. THE STATE OF KARNATAKA	April 8, 2013
SHEKHARAPPA Vs. NAGAPPA	August 6, 2013
SHIDDAPPA AND SUBHAS Vs. THE STATE OF KARNATAKA, THROUGH POLICE INSPECTOR REPTD. BY ADDL. S.P.P.	December 6, 2013
SHILPA C. Vs. STATE OF KARNATAKA	January 2, 2013
SHIMOGA MULTIPURPOSE SOCIAL PURPOSE SOCIETY Vs. REGIONAL P F COMMISSIONER 2, SHIMOGA	May 30, 2013
SHIRINBANU ABDULRAHEMAN SOUDAGAR AND ORS. Vs. GANGAWWA CHANDRASHEKAR HIREMATH SINCE DECEASED	August 23, 2013
Shiva, Soma and Manjunatha alias Manja Vs. State by K.G. Nagar Police Station	September 26, 2013
SHIVAGOND Vs. GIRIMALLAPPA GOWDA DEADY	December 20, 2013
SHIVAJI Vs. JOSEPH	September 10, 2013
SHIVAJI BASAWANT MURUCHE AND OTHERS Vs. SMT. ANUSUYA AND ANOTHER	March 22, 2013
Shivakant Vs. State of Karnataka	January 21, 2013
SHIVAKUMAR Vs. THE DEPUTY COMMISSIONER, MANDYA DISTRICT	November 7, 2013
SHIVAKUMAR Vs. DEPUTY COMMISSIONER MANDYA	November 8, 2013
SHIVAKUMAR Vs. STATE OF KARNATAKA	March 21, 2013
Shivakumar Shetgar Vs. Usha Shivakumar	July 1, 2013
Shivalingamurthy Vs. State of Karnataka	July 9, 2013
Shivalingappa Vs. Goutamchand Bhandamal Haubm and The Divisional Manager National Insurance Co. Ltd.	November 28, 2013
Shivalingappa Vs. Sri. Basagonda	October 23, 2013
SHIVALINGAPPA Vs. D VASAPPA GOWDA	July 25, 2013
SHIVALINGAPPA Vs. STATE OF KARNATAKA	January 24, 2013
Shivalinge Gowda Vs. Manager, M/s. Oriental Insurance Co. Ltd. and Mr. Murugeshan	September 16, 2013
SHIVAMURTHY Vs. STATE OF KARNATAKA	May 31, 2013
SHIVAMURTHY @ MURTHY Vs. STATE OF KARNATAKA	June 20, 2013
SHIVAMURTHY, S/O GOVINDAPPA Vs. STATE OF KARNATAKA	July 18, 2013
Shivanand Vs. Madarasa and United India Insurance Co. Ltd.	November 27, 2013
SHIVANAND Vs. FAKIRAPPA D. KARENNAVAR	March 28, 2013
SHIVANAND Vs. DEPUTY COMMISSIONER YADGIR	March 19, 2013
Shivanand alias Raju Pandurand Kambli, Smt. Sangeeta Shivanand Kambli and Kumari Amruta Shivand Kambli, reptd., by her natural guardian Mother Smt. Sangeeta Shivand Kambli Vs. Peter Velent Vegas and The Divisional Manager, United India@responden	November 28, 2013
Shivanand Biradar Vs. State of Karnataka By PSI, reptd., by HCGP, High Court of Karnataka Circuit Bench	October 22, 2013
SHIVANAND MADIWALAYYA HIREMATH Vs. STATE OF KARNATAKA	October 9, 2013
Shivanand, Shri Shiddarudh and Shri Gurunath Vs. State of Karnataka	September 6, 2013
SHIVANANDA FAKIRAPPA KESARI Vs. STATE OF KARNATAKA AND ORS	April 16, 2013
Shivanandappa and Veerabhadrappa Vs. Kamanna	June 18, 2013
SHIVANANJAPPA Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETY	June 25, 2013
Shivangouda alias Shivashanker Gouda Vs. Asst. Director of Technical Service Centre and The Commissioner of Agriculture, Development and Director of Sericulture	December 5, 2013
Shivanna Vs. State of Karnataka	July 23, 2013
Shivanna Vs. Sri Mallu and IFFCO-TOKIO General Insurance Co. Ltd.	June 27, 2013
SHIVANNA Vs. MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION	December 2, 2013
SHIVANNA Vs. STATE OF KARNATAKA	November 21, 2013
Shivanna alias Tarkari Shivanna Vs. State by Turuvekere Police	November 26, 2013
SHIVANNA AND ORS Vs. SHEKAR AND ORS	February 14, 2013
Shivanna and Others Vs. State of Karnataka	October 22, 2013
SHIVAPPA RAMAPPA MAREGONDRA Vs. RAMAPA CHANDRAPPA MAREGOUNDRA	August 8, 2013
SHIVAPPA S/O CHIKKANNA AND ORS Vs. STATE OF KARNATAKA AND ORS	January 28, 2013
SHIVAPPA S/O MANAPPA DADDIKAR AND ORS Vs. GANGAWWA W/O GANGAPPA GHASTI AND ORS	February 6, 2013
Shivaprakash Service Station Authorized Dealer of Bharath Petroleum Corporation Ltd. by its Proprietor Vs. Bharath Petroleum Corporation Ltd., A Government of India Enterprise rep. by its Territory Manager (Retail) and The Deputy Manager Sales B	December 10, 2013
Shivaputra and Others Vs. Principal Secretary, Govt. of Karnataka, Dept. of Co-operation and Others	October 23, 2013
SHIVARAJ S/O BASAVARAJAIH AND ORS Vs. STATE OF KARNATAKA AND ORS	June 3, 2013
Shivaram Vs. State of Karnataka and Others	July 3, 2013
Shivaramaiah and Others Vs. State of Karnataka	July 10, 2013
SHIVARUDRAMMA W/O NAGARAJU AND ORS Vs. NATIONAL INSURANCE CO LTD AND ORS	February 20, 2013
SHIVARUDRAPPA Vs. STATE OF KARNATAKA	October 23, 2013
Shivashankaraiah Vs. Bangalore Development Authority and Smt. M. Jayalakshmi	July 29, 2013
SHIVASHARANAPPA Vs. STATE BY INSPECTOR OF POLICE	August 8, 2013
SHIVASHARANAPPA S/O MAREPPA NINGADALLI Vs. STATE	June 19, 2013
SHIVAYOGESHWARA Vs. KENNAMETAL INDIA LTD	November 6, 2013
SHIVKUMAR Vs. THE STATE OF KARNATAKA REPRESENTED BY S.P.P. HIGH COURT	December 13, 2013
Shivon India represented by its Chief Manager, Mr. Sanjeev Misra Vs. Purchase Committee of BMCRI/Pmssy Super Specialty Hospital represented by its Chairman, Bangalore Medical College and Research Institute, represented by its Director and M/s. R	December 3, 2013
SHIVRAJ S/O SHANKRAYYA MATH; RACHAYYA S/O SHANKRAYYA MATH Vs. STATE	March 6, 2013
Shobha Rani Vs. State of Karnataka	June 26, 2013
SHOBHA SIDRAMAIAH HONGALMATH Vs. STATE OF KARNATAKA	October 7, 2013
SHOBHAVATHI Vs. KRISHNOJI RAO	March 12, 2013
SHODHAN Vs. INDIAN OIL CORPORATION LIMITED, BANGALORE	August 8, 2013
SHOIAB AHMED MIRZA Vs. STATE OF KARNATAKA	July 26, 2013
SHREE FINANCE Vs. SANTU RAMA MASEKAR	March 19, 2013
SHREE MAHALAKSHMI CHARITABLE TRUST BY ITS SECRETARY Vs. THE SPECIAL DEPUTY COMMISSIONER AND THE BANGALORE BRUHATH MAHANAGARA PALIKE BY ITS COMMISSIONER	December 3, 2013
SHREE RENUKA SUGARS LIMITED, REPRESENTED BY ITS OFFICER LEGAL Vs. PRAJ INDUSTRIES LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR	December 17, 2013
SHRI MALLAIAH Vs. MARISWAMAIAH AND OTHERS	January 4, 2013
SHRI NAGESH Vs. GIRIJAVVA AND OTHERS	January 2, 2013
Shri. Anto Vimal Rathraj L. and Others Vs. State of Karnataka and Kum. K. Padmapriya	April 3, 2013
Shri. Ashoka K.B. Vs. Registrar of Firms represented by its Registrar and M/s. Hotel Dwaraka, A Partnership Firm represented by its Managing Partner Sri. N.R. Narayana Rao	November 27, 2013
Shri. Bhimasheppa Timmanna Gani Vs. Shri Sadashiv Venkappa Hosakoti and The Divisional Manager United India Insurance Company Ltd.	November 29, 2013
Shri. C. Srinivasa Vs. State of Karnataka and Dr. B.S. Manjunath Swamy	April 19, 2013
SHRI. G. GURUNATH AND SMT. DR. B.L. SUNITHA Vs. HDFC GENERAL INSURANCE COMPANY LIMITED AND SHRI. N. GNANA MURTHY	December 13, 2013
Shri. Gangadhara alias Charsi and Shri Keshavaswamy Vs. State	November 26, 2013
SHRI. H.K. RANGANATH Vs. M/S. ARUNACHALA LOGISTICS (P) LIMITED, SRI. SUBBA REDDY AND THE NEW INDIA ASSURANCE COMPANY LIMITED REPRESENTED BY ITS REGIONAL MANAGER	December 13, 2013
Shri. Murugesh R. Nirani Vs. Sri. A. Alam Pasha and The Karnataka Lokayuktha	May 21, 2013
Shri. Prahladrao and Smt. Shobha Vs. State of Karnataka	September 27, 2013
SHRI. R. CHANDRASHEKAR Vs. SMT. BHAGYAMMA	March 20, 2013
Shri. Ramesh Yallappa Sambrekar Vs. Shri Nagesh Tippanna Kondaskopp and The Divisional Manager United India Insurance Company Ltd.	November 28, 2013
Shri. Rangappa alias Rangappa Shetty Vs. Shri. Jayaramaiah and The Divisional Manager, The United India Insurance Co. Ltd.	August 6, 2013
Shri. Ravi and Shri. Babu Vs. Shri. Venkataramanappa and Shri. Venkataswamy	July 25, 2013
SHRI. S.A. VAMIK BAIG Vs. THE STATE OF KARNATAKA AND THE COMMISSIONER SHIMOGA DEVELOPMENT AUTHORITY	February 26, 2013
SHRI.. SANJEEV KHANDELWAL Vs. THE STATE OF KARNATAKA AND P. MALLIKARJUNA	April 19, 2013
SHRIKANT YALLAPPA HAVANUR Vs. STATE OF KARNATAKA	September 16, 2013
Shrinivasa Nayak Vs. Chandrika Rao H. and Gangadhar Naik	November 27, 2013
SHRIRAM CHITS PRAIVATE LIMITED BANGLORE Vs. ADDITIONAL REGISTARAR OF CO-OPERATIVE SOCIETIES INDUSTRIAL CO OPERATIVE BANGLOR	January 17, 2013
SHRIRAM GENERAL INSURANCE CO. LTD. REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE MR. GOURAV KOHALI Vs. ASHOK @ ASHOKRAM AND BHAGWAN SHANKAR	December 12, 2013
SHRIRAM INVESTMENT LIMITED Vs. A KASIM S/O ABDUL AHSAN	January 16, 2013
SHRISHAIL S KUMBAR AND ORS Vs. STATE OF KARNATAKA	December 10, 2013
SHRISHAIL, GANGABAI AND KASHINATH Vs. KASHIRAM AND THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.	December 5, 2013
SHROFF FILM Vs. SATISH PATIL	September 20, 2013
SHRUTI SHETTY Vs. STATE OF KARNATAKA	November 18, 2013
SHUDHA DEVELOPERS Vs. K.L. RAMESH	November 5, 2013
SHYAM Vs. STATE OF KARNATAKA	December 20, 2013
Shyamasundar and Others Vs. Kesarimal, Rikhab and The Commissioner, City Municipal Council (CMC)	December 3, 2013
SHYLAJA Vs. STATE OF KARNATAKA BY METAGALLI	August 8, 2013
Shylaja and Smt. Manjula Vs. Sri. Ramadasappa R., Sri. Rajanna R., Sri. Murali R. and Sri. M. Subramani	July 19, 2013
Si Chennappa Ghaleppa Koti Vs. Deputy Director of Public Instructions and Others	November 29, 2013
Sical Iron Ore Terminal (Mangalore) Limited, Represented by its Authorised Signatory Mr. Tabish Zubair Vs. Board of Trustees for the New Mangalore Port Trust	November 26, 2013
SIDAGOUDA N. PATIL Vs. UNION OF INDIA	July 23, 2013
SIDDAGANGAMMA, W/O LATE SIDDALINGAIAH; UMESH, S/O RANGASHYAMAIAH AND ORS Vs. STATE OF KARNATAKA	July 16, 2013
Siddaiah alias Siddu alias Siddegowda and Others Vs. State of Karnataka by the Police of Nanjangud	December 2, 2013
SIDDALINGA S/O BASAPPA Vs. STATE OF KARNATAKA	March 15, 2013
Siddalingaiah alias Siddalingaswamy Vs. Sri. K.H. Manjunath, Sri. H.P. Narashimamurthy and The Manager, The Oriental Insurance Company Ltd.	June 25, 2013
SIDDAMMA W/O MALLESHAPPA Vs. PUTTAMALLAPPA S/O LATE MALLAPPA	November 8, 2013
SIDDANNA Vs. BEML LTD.	August 27, 2013
SIDDANNA Vs. STATE OF KARNATAKA	December 4, 2013
SIDDAPPA Vs. STATE OF KARNATAKA	March 22, 2013
SIDDARAI Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY	November 5, 2013
Siddaraju Vs. New India Assurance Co., Ltd. and Sreenivasa	September 26, 2013
SIDDARAMAPPA Vs. STATE OF KARNATAKA	July 29, 2013
SIDDEGOWDA Vs. STATE OF KARNATAKA	August 21, 2013
SIDDESHWAR GRAMADYOG SANGH Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	October 29, 2013
Siddiq and Kathija Vs. Yashodamma and The Manager, United India Insurance Company Limited	September 16, 2013
Siddramappa S. Yelamali Vs. Commissioner of Central Excise	January 31, 2013
SIDDU @ SIDDARAM S/O ASHOK KAMBLE Vs. STATE OF KARNATAKA	March 21, 2013
SIDRAM Vs. THE STATE OF KARNATAKA	February 20, 2013
SIDRAMAPPA Vs. STATE OF KARNATAKA	September 27, 2013
Sikandar Pasha Vs. State of Karnataka by Electronic City Police Station rep. by S.P.P.	September 26, 2013
Sinchus Recreation Association Vs. State of Karnataka and Others	April 18, 2013
SINGANAMLA ENTERPRISES Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-I	August 7, 2013
SINNI JOSHI Vs. CONCORD TOOLS PVT LTD AND ORS	January 16, 2013
Sira Town Development and Revolution Forum, Represented by its Convenor Vs. Chief Secretary, Government of Karnataka and Others	December 2, 2013
Sirajunnissa and Mr. Abdul Wahid Vs. Dr. H.S. Hanumanthappa, Sri A. Vijaya Kumar and Sri M. Appaiah	October 7, 2013
SIVAPRIYA SHELTERS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 11, 2013
Smartplay Technologies (India) Private Limited Vs. Nil	November 29, 2013
Smitha R. Nair and Master Mrinal Suresh Vs. Sri. Shiva Shankar and The Oriental Insurance Co.	July 23, 2013
SMT HALAMMA Vs. SRI PAPANNA @ PAPAIAH	December 4, 2013
SMT MEHARUNNISA Vs. THE ASSISTANT REVENUE OFFICER HEBBAL RANGE AND ORS.	September 26, 2013
SMT PADMA AND ORS. Vs. THE STATE OF KARNATAKA REP BY ITS REVENUE SECRETARY, THE ASSISTANT COMMISSIONER/LAND TRIBUNAL CHAIRMAN, RAMANAGARA SUB-DIVISION, SMT CHALUVAMMA AND SRI V. SRINIVASAMURTHY	December 6, 2013
Smt Vasanthamma Vs. State of Karnataka	January 24, 2013
SMT. A.N. REVATHI @ REKHA Vs. VIJAYKUMAR AND SMT. PREMA PATTANASHETTI	December 11, 2013
SMT. A.S. LAKSHMI DEVI AND OTHERS Vs. SMT. C.P. RADHAMMA	May 28, 2013
SMT. ASHA AND OTHERS Vs. P.S. VEERARAGHAVAN AND ANOTHER	July 5, 2013
SMT. BASAMMA Vs. THE DEPUTY COMMISSIONER (FOOD),	January 22, 2013
SMT. BHAGYALAKSHMI AND OTHERS Vs. S.M. RAMACHANDRA AND OTHERS	September 6, 2013
SMT. BHARATHI V. RAO Vs. SRI PRAMOD G. RAO	December 19, 2013
SMT. CHANDRIKA BAI Vs. THE MANAGING DIRECTOR THE KARNATAKA STATE FINANCIAL CORPORATION AND THE ASSISTANT GENERAL MANAGER	December 10, 2013
SMT. CHINNATHAYAMMA, SRI SURESH AND KUM. LAKSHMAMMA Vs. M.S. MURTHY AND SMT. V. PADMAMMA	December 6, 2013
SMT. CHITRA S., PUNEETH KUMAR P.S., AKASH S. AND SMT. PARVATHAMMA Vs. PRAMOD SIMHA J. AND M/S. TATA A.I.G. GEN. INSURANCE CO. LTD., REPRESENTED BY ITS MANAGER	December 17, 2013
SMT. DAKSHAYANI AND OTHERS Vs. M/S. KSRTC BY ITS DIVISIONAL MANAGER, AND ANOTHER	April 16, 2013
SMT. DODDATHAYAMMA AND SMT. SIDDAMMA Vs. DODDEGOWDA	December 6, 2013
SMT. DRAKSHAYINI Vs. K.R. NAGARAJU	December 11, 2013
SMT. DURGAMMA @ JAVANAMMA AND SRI NAGARAJU Vs. SMT. SHIVALINGAMMA	December 2, 2013
SMT. HEMAVATHI AND ORS. Vs. THE STATE OF KARNATAKA, BY THE REVENUE SECRETARY AND ORS.	December 12, 2013
SMT. JAMUNA AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THE MAHILA CO-OPERATIVE BANK LTD., REP. BY ITS GENERAL MANAGER AND JAYARAMU	December 17, 2013
SMT. JAYAMMA Vs. THE STATE OF KARNATAKA REP. BY SECRETARY, HOME DEPARTMENT, THE INSPECTOR OF POLICE AND THE ASST. EXECUTIVE ENGINEER LAGGERE SUB DIVISION	December 19, 2013
SMT. JAYAMMA AND SMT. B. SAROJAMMA Vs. B. JAYA PRAKASH	December 11, 2013
SMT. K.P. DAYANANDINI AND SRI K.M. PRABHAKARA REDDY Vs. SMT. SANJEEVAMMA AND ORS.	December 9, 2013
SMT. KALPANA BELUR, REPRESENTED BY POWER OF ATTORNEY HOLDER Vs. M/S. KARLE INFRA PROJECTS PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR AND MR. SUDARSHAN KARLE	December 16, 2013
SMT. KAMALA KRISHNAMURTHY AND ANOTHER Vs. KARNATAKA STATE FINANCE CORPORATION, BANGALORE	February 11, 2013
SMT. KANCHANA Vs. SUBRAMANI	June 21, 2013
SMT. KAVITHA AND OTHERS Vs. FAKKIRAPPA AND ANOTHER	June 5, 2013
SMT. M.R. SUSHEELA Vs. SRI SUNIL N. KONAREDDY AND THE BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD.	November 19, 2013
SMT. MALINI Vs. SRI. SURYANARAYANA REDDY M.V. AND THE MANAGER, UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.	December 12, 2013
SMT. MANIKYAMMA AND OTHERS Vs. CHIKKAGIRIYAPPA AND ANOTHER	July 30, 2013
SMT. MARIYAMMA MATHEW AND KUM REBEKHA MATHEW Vs. THE DIRECTOR, METLOCK PRECOAT SERVICES PRIVATE LTD. AND ICICI LOMBARD GENERAL INSURANCE CO. LTD.	December 13, 2013
SMT. MUNILAKSHMAMMA Vs. SRI H.B. BHARATH KUMAR	December 16, 2013
SMT. MUNIYAMMA AND OTHERS Vs. K. TULASI RAMA REDDY	April 3, 2013
SMT. N. BANUMATHI, KUM. SOMALAKSHMI, SMT. S. SUNDARAVALLI AND SRI. SAMUTHIRA PANDIAN Vs. SMT. REKHA ANAND, THE ORIENTAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS MANAGER AND K.S. GANDHI	December 10, 2013
SMT. NAZAHAR NASIRUDDIN SHERA, MUBARAK RAIQUAMED LODHI AND FARHAT ABDULATIF CHIKODI BY GPA HOLDER Vs. SMT. NAIMA, BASHIR ABDUL LATIF CHIKODI AND SRI. NASIR AHMED ABDUL LATIF CHIKODI	November 12, 2013
SMT. NEELAMBIKA P.T. Vs. MANJUNATHA S. KADAM	December 12, 2013
SMT. PARAWATI AND OTHERS Vs. BASAVARAJ AND ANOTHER	September 24, 2013
SMT. PAVITRA @ PUTTALAXMI AND CHINMAY Vs. RAMASWAMY G.T., THE MANAGER, NEW INDIA ASSURANCE CO. LTD., SRI RAJU @ DEVARAJU AND SMT. HOOVAMMA	December 18, 2013
SMT. PUSHPA Vs. THE COMMISSIONER AND THE HEALTH OFFICER (WEST), BRUHATH BENGALURU MAHANAGARA PALIKE	December 10, 2013
SMT. R. ANUSHREE Vs. H.J. PAVAN KUMAR	December 9, 2013
SMT. RAMYA @ RAGINI Vs. SRI VENKATESH	December 9, 2013
SMT. REKHA AND OTHERS Vs. HANAMANT BALAPPA GURAV AND ANOTHER	June 7, 2013
SMT. SAVITHRAMMA AND OTHERS Vs. SMT. THAYAMMA AND ANOTHER	June 12, 2013
SMT. SHANTA BAI S. HUNASIMARAD AND OTHERS Vs. TOTAPPA MADIVALAPPA SOMANTRI AND OTHERS	May 27, 2013
SMT. SHASHIKALA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORTATION	September 24, 2013
SMT. SUDHA Vs. B.T. RUDRESH	June 3, 2013
SMT. SUGANTHI, SELVAN SOWMIYA PARVEEN AND SELVAN SRIRAM Vs. NATIONAL INSURANCE CO. LTD. REPRESENTED BY ITS MANAGER AND SRI. MURUGAN	December 12, 2013
SMT. SUJATHA Vs. B.V. SURESHA AND THE ORIENTAL INSURANCE CO. LTD.	December 4, 2013
SMT. SUNANDAMMA AND SRI. KIRAN Vs. ASST. EXECUTIVE ENGINEER (ELECTRICAL) SRIRANGAPATNA SUB-DIV II AND THE EXECUTIVE ENGINEER PANDAVAPURA DIVISION	December 5, 2013
SMT. SUNITHA NANDAKUMAR AND ORS. Vs. MANAGING DIRECTOR BMTC, UNITED INDIA INSURANCE CO. LTD. AND SRI. LAKSHMINARAYANA	December 12, 2013
SMT. VEENA M. Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD., THE MANAGING DIRECTOR KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD. AND THE BOARD OF DIRECTORS KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD.	March 20, 2013
SMT. VENKATALAKSHMI, P. YESHAVANTHKUMAR, P. VENKATESH AND P. JAGADISH Vs. REVANNA, T. NAGESH AND THE NEW INDIA ASSURANCE CO. LTD.	December 3, 2013
SMT. VENKATAMMA SINCE DEAD BY HER LR. AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER	May 3, 2013
SMT. VIDYA DEVI AND KUM. R. KOUSALYA TEJASRI Vs. BALAJI ENTERPRISES, BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD., C. RAGHUPATHY NAIDU AND SMT. R. SOGASU	December 12, 2013
SMT. Y. SARVAMANGALAMMA Vs. THE ASSISTANT COMMISSIONER, & LAND ACQUISITION OFFICER, KOPPAL, DISTRICT KOPPAL AND OTHERS	June 17, 2013
SMT. YAMUNAMMA, SRI. SANGAPPA AND SMT. Y. NINGAMMA Vs. SMT. HANUMAMMA REP. BY L.RS. SRI. Y.N. KARIAPPA AND ORS.	December 6, 2013
SMT.CHOWDAMMA, W/O. CHOWDEGOUDA Vs. SRI. NAGAIAH, S/O KEMPAIAH	January 8, 2013
SOBHA DEVELOPERS LIMITED Vs. STATE OF KARNATAKA	March 5, 2013
SOMAN ANANTHAN Vs. SUPERINTEDENT OF CUSTOMS AIR INTELLIGENCE UNIT	January 17, 2013
SOMASHEKAR Vs. VAKIL HOUSING DEVELOPMENT CORPN. PVT. LTD.	October 30, 2013
Somashekar Vs. State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka and The High Court of Karnataka represented by its Registrar General	September 26, 2013
SOMASHEKAR S/O BHADRAIAH Vs. MANJUNATHA ALIAS MANJU S/O PUTTALINGEGOWDA; UNITED INDIA INSURANCE COMPANY LIMITED	July 17, 2013
SOMASHEKAR SANGAPPA JIDAGI Vs. THE MANAGEMENT OF BASAVESHWARA VIDYAVARDHAKA SANGHA AND ORS.	January 31, 2013
Somashekara alias Papa and Venkatesh Vs. State of Karnataka	July 23, 2013
SOMASHEKHRAPPA Vs. THE KARNATAKA LOKAYUKTA	March 18, 2013
SOMASHEKHRAPPA S/O LATE CHOWDAPPA Vs. KARNATAKA LOKAYUKTA	March 18, 2013
Somashetty Vs. Karnataka Housing Board represented by its Commissioner, The Special Land Acquisition Officer, Karnataka Housing Board and Sri. Shivashankar Hiralal Phulse	November 26, 2013
SOMESHWARA FARMERS CO OPERATIVE SPINNING MILL LTD Vs. STATE OF KARNATAKA	April 26, 2013
Sonnalappa and Sri Ramakrishnappa Vs. Sri Sampangappa and Others	August 1, 2013
SOUMYA POLYMERS Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA COMMERCE AND INDUSTRIES DEPT AND ORS	March 18, 2013
SOUTH CITY GROUP HOUSING Vs. LARSEN & TOUBRO LIMITED	May 31, 2013
Southern Ferro Ltd., Rep. by The Managing Director Vs. Registrar, Employees' Provident Fund Appellate Tribunal and The Regional Provident Fund Commissioner	November 25, 2013
SOUTHERN MOTORS Vs. STATE OF KARNATAKA	April 3, 2013
Souvik Bose and Others Vs. State of Karnataka and Smt. Prokreeti Bose	August 21, 2013
SOWMYASHREE TRADERS Vs. STATE OF KARNATAKA AND OTHERS	December 20, 2013
SPAN DESIGN & DEVELOPMENT (P.) LTD Vs. COMMISSIONER OF INCOME TAX	April 17, 2013
SPECIAL LAND ACQUISITION OFFICER Vs. MADAPPA	February 27, 2013
SPL LAO Vs. HUCCHAIH	April 1, 2013
SREE GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY	February 4, 2013
Sree Ramesh Vs. United India Insurance Company Limited and Sree H.G. Jagadish	November 25, 2013
SREENIVASA Vs. SMT. CHANDRAMMA	December 19, 2013
SREERAMAPPA, S/O MUNISWAMY BHOVI Vs. STATE OF KARNATAKA AND ORS	March 20, 2013
SRI A.M. SIDDARAMAIAH Vs. SMT. B. RUKMINI BAI, SRI GURURAJA RAO AND SMT. POORNIMA	December 4, 2013
SRI AJIT DEVARAJ Vs. SMT. MEGHA NAGARAJA	December 18, 2013
SRI B.C. VINAYAKA Vs. SRI S. PRAKASH	December 9, 2013
SRI B.N. GIRISH BABU Vs. SMT. BRUNDA	December 18, 2013
SRI B.R. RAJU Vs. SMT. C.E. SULOCHANA	December 20, 2013
SRI B.V. SRINIVASA, SMT. B.V. SARASAVALLI AND SMT. B. GEETHA RAMESH Vs. M/S. VINYASA ENGINEERS PRIVATE LIMITED	December 6, 2013
SRI C. NAGARAJA AND ORS. Vs. STATE OF KARNATAKA BY ADDITIONAL SECRETARY HOME AND TRANSPORT DEPARTMENT AND ORS.	December 19, 2013
SRI DOMLUR SREENIVAS REDDY Vs. BEML EMPLOYEES CO-OPERATIVE SOCIETY LTD. BY ITS PRESIDENT, SECRETARY, REGISTRAR OF CO-OP. SOCIETIES IN KARNATAKA AND ADDITIONAL REGISTRAR OF CO-OP. SOCIETIES (HOUSING & MISCELLANEOUS)	December 3, 2013
SRI E. PRASANNA Vs. SRI H.R. SANJEEVA EDITOR & PUBLISHER & PRINTER VARADA MALNAD KANNADA WEEKLY	December 11, 2013
SRI GADDI GOUDARA CHANDRAPPA AND ORS. Vs. M/S. PRAGATHI GRAMIN BANK, (ERSTWHILE TUNGABHADRA GRAMIN BANK), REP. BY THE MANAGER AND ORS.	December 11, 2013
SRI H.C. MUTHAPPA REDDY REPRESENTED BY GENERAL POWER OF ATTORNEY HOLDER AND ORS. Vs. THE STATE OF KARNATAKA BY ITS SECRETARY,	December 16, 2013
SRI HANUMANTHASHETTY AND SMT. NAGAMMA Vs. SIGBATHULLA KHAN AND ORS.	December 6, 2013
SRI K. RAMACHANDRA Vs. THE STATE OF KARNATAKA REP BY ITS SECRETARY REVENUE DEPARTMENT, THE INSPECTOR GENERAL OF REGISTRATION & COMMISSIONER OF STAMPS AND SRI G.V. YASHODARA, DISTRICT REGISTRAR	December 5, 2013
SRI K.C. SHANKAR Vs. SRINIVASA @ SEENA AND SMT. BHAGYAMMA	December 6, 2013
SRI KRISHNA Vs. STATE OF KARNATAKA, REP BY ITS SECRETARY, THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, KARNATAKA STATE, THE SUPERINTENDENT OF POLICE, HASSAN DISTRICT AND THE ACCOUNTANT GENERAL (A & E)	December 9, 2013
SRI KRISHNAPPA Vs. THE SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT,	December 16, 2013
SRI M. MUNIKRISHNA Vs. THE STATE OF KARNATAKA, REP. BY ITS SECRETARY AND ORS.	December 13, 2013
SRI M.R. SAMPANGIRAMAIAH Vs. STATE OF KARNATAKA	August 30, 2013
SRI M.S. SRINIVASAMURTHY Vs. SRI A. SRINIVASA SHARMA, SMT. JAYALAKSHMI AND KUMARI M.S. BHARGAVI	December 10, 2013
SRI MAHAVEER CHAND Vs. SRI ROSHANLAL AND SMT. MANUVAR DEVI	December 12, 2013
SRI MANJUNATH KUDVA Vs. SRI GANESH KUDVA AND ORS.	December 12, 2013
SRI MOHD. KHAJA MIYAN Vs. THE MANAGER, ANDHRA BOMBAY CARRIERS AND THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.	December 13, 2013
SRI MUNIMASTHAIAH Vs. THE STATE OF KARNATAKA EDUCATION DEPARTMENT,	December 11, 2013
SRI MUNISHAMANNA AND SRI RANGANNA Vs. SMT. DHANALAKSHMI AND ORS.	December 5, 2013
SRI N. VENKATESHAIAH Vs. SRI GANGANARASAIAH AND ORS.	December 6, 2013
SRI NAGENDRA PRASAD Vs. THE MANAGER, STATE BANK OF MYSORE, THE MANAGER, CORPORATION BANK AND THE MANAGER, SYNDICATE BANK	December 18, 2013
SRI NARAYANAPPA, SRI SIREGOWDA AND SRI MUNIRAJU Vs. STATE OF KARNATAKA BY ITS GOVERNMENT PLEADER	December 11, 2013
SRI PARERA VENUGOPAL Vs. SMT. P.B. RUKMINI	December 17, 2013
SRI RAJENDRA PRASAD AND ORS. Vs. THE STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA	December 11, 2013
SRI S. RAMA RAO Vs. SMT J.S. VANITHA	December 12, 2013
SRI SAIDEEPA JEWELLERY WORKS Vs. STATE OF KARNATAKA	September 2, 2013
SRI T. KONAPPA REDDY Vs. THE STATE OF KARNATAKA, REP. BY ITS SECRETARY TO GOVERNMENT, THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, KARNATAKA STATE AND SRI N.K. NARASIMHA IYENGAR	December 17, 2013
SRI THIMMAPPA Vs. STATE - BY LOKAYUKTHA POLICE BY ITS DY. SUPERINTENDENT OF POLICE AND SAIBANNA	December 12, 2013
SRI Y.V. RAGHUVEER Vs. SMT S. SUMANA	December 20, 2013
SRI YELLAPPA Vs. THE SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT,	December 16, 2013
SRI. ANNAIAH Vs. SRI SHARAVAN KUMAR AND THE ORIENTAL INSURANCE CO. LTD.	December 16, 2013
SRI. ANNAYAPPA Vs. SRI. NARAYANAPPA AND SRI. RAMAKRISHNAPPA	March 18, 2013
SRI. B. JAYARAMAIH Vs. SMT. GOWRAMMA AND ORS.	April 22, 2013
SRI. BRIHASPATHY SARKAR @ E.R. GURUSARKAR Vs. M.B. AJIT,	December 17, 2013
SRI. C.B. NARASIMHAIAH Vs. STATE OF KARNATAKA,	March 14, 2013
SRI. D. NATARAJ KAMATH Vs. SMT. B.R. RAGINI AND SRI. MOHAMMED ALI	December 19, 2013
SRI. DEVARAJU, SRI. GEORGE K.A. AND SRI. ISHWAR SINCE DEAD BY HIS LEGAL REPRESENTATIVES (SMT. DHANALAKSHMI, SRI. CHANDRASHEKHAR E., SMT. ELUMA SEVI AND SMT. NEELAMANI) Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS CHIEF SECRETARY AND ORS.	December 11, 2013
SRI. G.T. SURESHA Vs. SHIMOGA CITY MUNICIPAL COUNCIL AND DIRECTORATE OF MUNICIPAL ADMINISTRATION	March 20, 2013
SRI. GANAPATHI VIDYA SAMSTHE (R) ITS BY SECRETARY Vs. THE STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT, PRIMARY AND SECONDARY EDUCATION AND ORS.	December 4, 2013
SRI. H. VISHWANATHA Vs. SMT. RAMAKKA AND ORS.	December 10, 2013
SRI. KALLANAGOUDA AND ORS. Vs. SRI. HALASHANTANAGOUDA AND THE MANAGER (DULY CONSTITUTED ATTORNEY)	February 26, 2013
SRI. KARUNA KUMAR @ KUMAR Vs. THE STATE OF KARNATAKA, BY NANJANAGUDU RURAL P.S. REPRESENTED BY S.P.P.	December 11, 2013
SRI. LAKSHMANNA Vs. SMT. VENKATALAKSHMAMMA AND ORS.	March 6, 2013
SRI. M. MUNIRAMAIAH Vs. STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY,	December 13, 2013
SRI. MAHANTESH Vs. THE STATE OF KARNATAKA	December 10, 2013
SRI. MANJUNATHA ARCHAKA Vs. THE ASSISTANT COMMISSIONER,	January 24, 2013
SRI. MARIGOWDA @ UMESH Vs. M. MASTHE GOWDA AND THE UNITED INDIA INSURANCE CO. LTD.	December 5, 2013
SRI. N. PRAKASH Vs. MRS. DAMAYANTHI,	January 15, 2013
SRI. NAVEEN JAVARI T.J. (REPRESENTED BY HIS GPA HOLDER) SRI NARAYANA Vs. THE STATE OF KARNATAKA REP. BY THE PRINCIPAL SECRETARY SOCIAL WELFARE DEPARTMENT AND ORS.	December 5, 2013
SRI. P.B. CHANGAPPA Vs. THE STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY, THE COMMISSIONER OF EXCISE IN KARNATAKA, THE DEPUTY COMMISSIONER, KODUGU DISTRICT	December 10, 2013
SRI. PUTTANNA AND SMT. LAKSHMAMMA Vs. THE NATIONAL INSURANCE CO. LTD. AND SRI. YUVARAJ	December 4, 2013
SRI. RAJASHETTY @ RAJANNA, SMT. LAKSHMAMMA AND SRI. D.R. YOGEESHA Vs. THE MANAGER, M/S. ICICI LOMBARD GENERAL INSURANCE CO., LTD. AND M/S. SRS TRAVELS, BY PROPRIETOR, SRI. K.T. RAJASHEKAR	December 6, 2013
SRI. RAMAPPA, SINCE DEAD BY HIS LRS. SMT. LAKSHMAMMA AND ORS. Vs. SRI. MAJAHID AND THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD.	December 11, 2013
SRI. SANGANA BASAPPA Vs. SRI A. RAGHAVENDRA, STATE OF KARNATAKA, DEPARTMENT OF REVENUE (REGISTRATION & STAMPS), REP. BY ITS SECRETARY AND C.J. PRABHAKAR	December 9, 2013
SRI. SHARIF AHMED Vs. BANK OF BARODA	April 24, 2013
SRI. SRINIVASA REDDY Vs. SRI. ANJANAPPA AND THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.	November 25, 2013
SRI. THIMMEGOWDA Vs. SRI. GOPALAKRISHNA AND THE ORIENTAL INSURANCE CO. LTD.	March 26, 2013
SRI. UMASHANKAR Vs. SMT. DAKSHAYANI	December 13, 2013
SRI. V.N. BALAJI AND SMT. SHEELA RANGARAJAN Vs. SRI. DAKAYYA NAIK	January 15, 2013
SRI. VICTOR MANOHARAN Vs. SRI. CHANDRASHEKARAN AND M/S. ORIENTAL INSURANCE CO. LTD., REP. BY ADMINISTRATIVE OFFICER	November 25, 2013
SRI. VINAY NAGAPPA Vs. DR. RAJINI SURENDRA	December 5, 2013
SRI.NIVASA MURTHY G.V., Vs. REGISTRAR, JNANA BHARATHI,	January 15, 2013
Sridevi alias Nirmala Vs. Vijayalaxmi and Others	October 28, 2013
SRIDEVI W/O LATE RAJKUMAR JOTEPPA Vs. BASAVARAJ S/O GUNDERAO PATIL	March 21, 2013
Sridharamurthy alias Bhojanna Vs. State of Karnataka by The Police of Kudur Police Station	July 10, 2013
Srikanth K. Vs. ISSRO Master Control Facility Represented by Its Secretary	November 25, 2013
SRINIVAS Vs. MAHADEV	January 2, 2013
SRINIVAS Vs. THIRU MARGADARSHI CONSTRUCTIONS PVT. LTD.	July 19, 2013
SRINIVAS @ MAHADEVAPPA, S/O KONGALAPPA Vs. SUNNI THOMUS, S/O K M THOMUS; K SRIKANTAN NAIR, S/O KRISHNA NAIR; UNITED INDIAN INSURANCE CO LTD	July 17, 2013
SRINIVAS RAO Vs. STATE OF KARNATAKA	April 1, 2013
SRINIVAS S/O LATE NARAYANAPPA AND ORS Vs. STATE	July 12, 2013
Srinivasa Vs. Suri alias Suresha, Y. Nagaraj and The Branch Manager	July 26, 2013
SRINIVASA Vs. HUCHAPPA	November 8, 2013
SRINIVASA @ DRIVER SRINIVASA S/O YELLAPPA; GOVINDAPPA S/O LATE THIMMARAYAPPA; V MUNIRAJU S/O VENKATESHAPPA Vs. STATE OF KARNATAKA	June 18, 2013
Srinivasa B. Vs. State	June 19, 2013
Srinivasa Enterprises and Sri. P. Krishnappa Vs. Canara Bank Represented by its Authorised Officer	October 23, 2013
Srinivasa Kumar V.K. Vs. S.T. Govindaraju	June 26, 2013
SRINIVASA REDDY AND OTHERS Vs. STATE OF KARNATAKA	June 10, 2013
SRINIVASA S/O VENKATESHAPPA Vs. STATE OF KARNATAKA	July 8, 2013
Srinivasa, Smt. Narayanamma and Smt. Nethravathi Vs. Sri. Sanjeevaiah	September 12, 2013
Sripal Vs. Mahaveer M. Patil and United India Insurance Co. Ltd. by Divisional Manager	November 29, 2013
Sriram General Insurance Company Ltd. Vs. Gangadhar. T.N. and Others	July 26, 2013
Sriram Poultry Farm rep. by its Proprietor Vs. State of Karnataka by Secretary and The Deputy Commissioner and District Magistrate, Davanagere District	December 2, 2013
Sriramappa and Smt. Gangamma Vs. Managing Director, Karnataka State Road Transport Corporation	November 28, 2013
ST. JOHNS MEDICAL COLLEGE HOSPITAL Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION SUB-REGIONAL OFFICE	September 10, 2013
ST. JOSEPHS SOCIETY OF MADURAI Vs. DEPUTY COMMISSIONER	February 19, 2013
ST. STEPHENS TEACHERS COLLEGE Vs. STATE OF KARNATAKA	June 6, 2013
STAFF SELECTION COMMISSION Vs. MOHAMMED PARVEEZ	November 7, 2013
STANDARD CHARTERED BANK Vs. DISTRICT MAGISTRATE	August 26, 2013
STATE Vs. NAGAPPA	January 4, 2013
STATE Vs. NAGENDRA	February 5, 2013
STATE Vs. KHURRAM PASHA	November 19, 2013
STATE Vs. SHIVAKUMAR	August 20, 2013
STATE Vs. SYED YASEER S/O KHALEEL AND ORS	January 3, 2013
STATE Vs. RAMANNA S/O BASANNA AND ORS	January 10, 2013
STATE Vs. N PRAKASH S/O CHANDRAPPA	February 4, 2013
STATE Vs. NAGARAJA S/O GANGAIAH	March 21, 2013
STATE Vs. B S JAGANNATH AND ORS	March 19, 2013
STATE Vs. R THANDAVA MURTHY AND ORS	March 8, 2013
STATE Vs. RICHARD MONTHEIRO	April 3, 2013
STATE Vs. SUNDARRAJ @ ACID RAJA @ RAJA	April 3, 2013
STATE Vs. U M MOIDEEN KUNHI AND ORS	April 4, 2013
STATE Vs. MANJUNATH NARAYAN GOUDA AND ORS	April 2, 2013
STATE Vs. C S UDAIAH @ MANDAIAHMUKUNDA	April 2, 2013
STATE Vs. SHIVASHANKARAPPA	January 11, 2013
STATE Vs. CHANDRASHEKHARA, S/O THIMMAIAH	January 22, 2013
STATE Vs. SHIVAKUMAR JAINARAYAN GUPTA AND ORS	February 7, 2013
STATE Vs. BASAPPA GURAPPA HUBBALLI MEDICAL OFFICER GOVERNMENT HOSPITAL BAILHONGAL	February 5, 2013
STATE Vs. RAVI S/O LATE PAPEGOWDA; SATHISHA S/O NANJEGOWDA; DODDONU S/O DODDATHAMMEGOWDA	July 4, 2013
STATE Vs. KUM MALLIKA @ KAVITHA,	May 28, 2013
STATE Vs. M N SHIVANANJAPPA	May 27, 2013
STATE Vs. MAHADEVA	April 19, 2013
STATE Vs. G VISHWANATH S/O LATE RAMAPPA	April 19, 2013
STATE Vs. SAGAINATHAN PINTO @ PINTO S/O MIKET PINTO	July 16, 2013
STATE Vs. A ANNAMALAI	July 23, 2013
STATE Vs. ABDULLA P T	July 30, 2013
STATE Vs. STEVEN JOSEPH	July 31, 2013
STATE Vs. SANTHOSH; SUBRAMANI; JAYALAKSHMI AND ORS	August 8, 2013
STATE Vs. RATHNAMMA AND ORS	August 12, 2013
STATE Vs. K G CHANDRAKANTH	August 14, 2013
STATE Vs. MANJUNATH MALLIKARJUNA LALASANGI AND ORS	September 19, 2013
STATE Vs. N R VENUGOPAL S/O N V RAMAIAH AND ORS	August 29, 2013
STATE Vs. A KRISHNA @ KRISHNAPPA SIDDAPPA AND ORS	October 8, 2013
STATE Vs. M VENKATESH	September 24, 2013
STATE Vs. GIRISH VASANT KULKARNI	October 10, 2013
State Vs. Byrareddy, Krishnareddy and Narayanaswami	May 29, 2013
State Vs. C. Narayanappa	September 13, 2013
State Vs. Kalaliah	August 2, 2013
State Vs. Mohd. Moulana and Babu Miyan	June 5, 2013
State Vs. Atmaram Kenchappa Malakari	April 1, 2013
State Vs. Raghavendra	May 29, 2013
STATE AND ORS Vs. K HONNAPPA, S/O KRISHNAPPA AND ORS	March 21, 2013
STATE BANK OF INDIA Vs. M VISHWESHWARAIH CO OPERATIVE BANK LIMITED	August 14, 2013
STATE BANK OF INDIA AND ORS Vs. STATE BANK OF INDIA UNION OF INDIA; RESERVE BANK OF INDIA	September 17, 2013
State Bank of India by its Chief Manager Vs. Sri K. Lingappa and Others	October 7, 2013
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. THE KARNATAKA HOUSING BOARD REP BY ITS COMMISSIONER AND ORS.	December 19, 2013
STATE BANK OF MYSORE Vs. ASST. COMMISSIONER	October 29, 2013
STATE BY ATTIBELE POLICE Vs. GOPALA @ GOPALAGOWDA AND ANOTHER	September 2, 2013
STATE BY ATTIBLE POLICE Vs. GOPALA ALIAS	September 2, 2013
STATE BY BASAVANAGUDI POLICE Vs. L.V. MAHESH	December 16, 2013
State by Chickpet Police Station Vs. C.N. Ramesh	November 11, 2013
State by Circle Inspector of Police Vs. V. Gopala	August 2, 2013
STATE BY CIRCLE INSPECTOR OF POLICE Vs. B.R. PAMPAPATHI	December 19, 2013
STATE BY GANDASI P S Vs. BABU @ AMASEGOWDA S/O SIDDEGOWDA	November 8, 2013
STATE BY GUDIBANDA POLICE Vs. RAJAPPA S/O AVALAPPA AND ORS	April 8, 2013
STATE BY HOSADURGA POLICE STATION Vs. R. KALLESHAPPA AND ORS.	December 16, 2013
STATE BY HOSAKOTE POLICE Vs. RAVI, N.	January 16, 2013
STATE BY INSPECTOR OF POLICE Vs. R. MADHU @ MADHUSUDHAN AND OTHERS	April 9, 2013
STATE BY KARNATAKA Vs. MADHUSUDHAN @ MADHU	February 15, 2013
State by Karnataka Vs. Mahammad Raffique	March 19, 2013
State by Lokayukta Police Vs. Sri. Maulasab Bukitgar	May 31, 2013
State by Lokayuktha Police Vs. M. Siddaraju	September 13, 2013
State by M.K. Doddi Police Vs. K.B. Guruswamy	October 22, 2013
STATE BY MAHALAKSHMI LAY-OUT POLICE Vs. K. BADRINARAYANA AND OTHERS	April 18, 2013
State by Napoklu Police Vs. Kaliyanda Sampan alias Sampa, Pandanda Naresh and Ketolira P. Somanna alias Sanni	September 6, 2013
STATE BY OORGAUM POLICE Vs. B VENKATESH	September 20, 2013
State by Police New Town, Bidar Vs. N. Prakash and Others	February 4, 2013
STATE BY RURAL POLICE Vs. B.C.MANJUNATHA @ MANJU	April 17, 2013
State by Sheshadripuram Police Vs. Mahadeva alias Madaiah and Harish	November 27, 2013
State By The Circle Inspector of Police Holenarasipur Vs. Chaluvegowda and another	January 8, 2013
STATE BY THE R.P.F., HUBLI Vs. SHIVAKUMAR AND ANOTHER	February 7, 2013
STATE BY TRAFFIC POLICE STATION Vs. C.H.DHARMA	December 9, 2013
State by Traffic Police Station represented by Addl. State Public Prosecutor Vs. C.H. Dharma Rao	December 9, 2013
State by Wadi Police Station, represented by Addl. State Public Prosecutor Vs. Bandagemma, Meeran Patel alias Bablu and Rajmahmed	November 26, 2013
State by Yagati Police Station Vs. Murthy and Others	October 10, 2013
STATE GOVERNMENT EMPLOYEES SHIKSHANA SANGHA Vs. HANUMANTASA TULAJANSA PAWAR	March 1, 2013
STATE OF KARNATAKA Vs. K.B.LAKSHMANA	December 20, 2013
STATE OF KARNATAKA Vs. G.S. VENKATESH PRASAN	August 23, 2013
STATE OF KARNATAKA Vs. S VIJAYALAXMI	November 13, 2013
STATE OF KARNATAKA Vs. R.JAGADEESH	November 13, 2013
STATE OF KARNATAKA Vs. B SIDDAPPA S/O LATE THIMMAPPA	November 7, 2013
STATE OF KARNATAKA Vs. VITHAL	February 13, 2013
STATE OF KARNATAKA Vs. ABDUL JABBAR	November 5, 2013
STATE OF KARNATAKA Vs. CHAND PASHA	May 4, 2013
STATE OF KARNATAKA Vs. MANJUNATHA @ MANJA @ BILI	January 2, 2013
STATE OF KARNATAKA Vs. VIVEKANANDA M HALLUR	June 3, 2013
State of Karnataka Vs. Cauvery Motors (Private) Limited	April 24, 2013
State of Karnataka Vs. Dharma	May 29, 2013
State of Karnataka Vs. Jagatsingh	December 2, 2013
State of Karnataka Vs. K.S. Rajanna and Another	March 5, 2013
State of Karnataka Vs. Mruthyunjaya Traders	May 30, 2013
State of Karnataka Vs. Saif alias Saifuddin, Naseer alias Naseeruddin and Sallu alias Salaluddin	April 2, 2013
State of Karnataka Vs. Vishwanatha Poojary	September 12, 2013
State of Karnataka Vs. Shivaraj	December 3, 2013
State of Karnataka Vs. Shri T. Ramakrishna, Shri Mahantappa N. Patil and Smt. Bhagirathi	September 16, 2013
State of Karnataka Vs. Sri Girisha alias Giri	July 25, 2013
State of Karnataka Vs. Sri. Ramaiah A. Lingaiah	August 1, 2013
State of Karnataka Vs. Vasu and Santhosha	May 29, 2013
State of Karnataka Vs. Appanna	March 18, 2013
State of Karnataka Vs. Ramu	November 27, 2013
STATE OF KARNATAKA Vs. RAVI ALIAS RAVIKUMAR	July 1, 2013
STATE OF KARNATAKA Vs. VIJAYKUMAR S/O NINGAPPA SHIRGOL	April 1, 2013
STATE OF KARNATAKA Vs. DILER BAIG	January 23, 2013
STATE OF KARNATAKA Vs. K S NAGESH	May 27, 2013
STATE OF KARNATAKA Vs. REDDY STRUCTURES PRIVATE LIMITED	December 10, 2013
STATE OF KARNATAKA Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED	November 14, 2013
STATE OF KARNATAKA Vs. INDIAN HUME PIPE CO. LTD.	December 13, 2013
STATE OF KARNATAKA Vs. FLEMINGO DUTY-FREE SHOP PRIVATE LIMITED	November 22, 2013
STATE OF KARNATAKA Vs. CICB - CHEMICON PVT. LTD.	December 13, 2013
STATE OF KARNATAKA Vs. D-M-E COMPANY (INDIA) PRIVATE LIMITED	August 27, 2013
STATE OF KARNATAKA Vs. HARIJANARA RAGHU	January 7, 2013
STATE OF KARNATAKA Vs. UDAY SHANKAR HARANJAL	January 21, 2013
STATE OF KARNATAKA Vs. NATARAJU	April 24, 2013
STATE OF KARNATAKA Vs. SUNIL @ DINESH @ SURESH @ JAYANANDA GANIGA AND ANOTHER	May 24, 2013
STATE OF KARNATAKA Vs. SURESH	April 9, 2013
STATE OF KARNATAKA Vs. K. SURYANARAYANA RAJU	June 10, 2013
STATE OF KARNATAKA Vs. RAJAKUMAR @ UDAYAKUMAR @ SINGAPUR RAJKUMAR @ RAGHURAM AND ANOTHER	January 16, 2013
STATE OF KARNATAKA Vs. H.S. SRIDHARA	April 24, 2013
STATE OF KARNATAKA Vs. GOPAL	August 20, 2013
STATE OF KARNATAKA Vs. GANESHA	September 11, 2013
STATE OF KARNATAKA Vs. M.S. SHIVA @ ESHWAR	August 20, 2013
STATE OF KARNATAKA Vs. GANGADHARA SUVARNA AND OTHERS	August 21, 2013
STATE OF KARNATAKA Vs. TAJ WEST	August 28, 2013
STATE OF KARNATAKA Vs. KALLESHAPPA	September 17, 2013
STATE OF KARNATAKA Vs. B L JAYASIMHA AND ORS	September 13, 2013
STATE OF KARNATAKA Vs. NINGEGOWDA @ THAMMAIAH AND ORS	August 28, 2013
STATE OF KARNATAKA Vs. PRAKASH @ CHANNABASANA GOUDA PATIL	September 4, 2013
STATE OF KARNATAKA Vs. K M SREENARAYANA	September 5, 2013
STATE OF KARNATAKA Vs. SIRAJ HASAN	September 10, 2013
STATE OF KARNATAKA Vs. AKBAR	September 10, 2013
STATE OF KARNATAKA Vs. M ADARSHA S/O K MANI AND ORS	August 22, 2013
STATE OF KARNATAKA Vs. VENKATARAMANAIAH AND ORS	October 21, 2013
STATE OF KARNATAKA Vs. RAVANAPPA S/O VENKATARAYAPPA	November 5, 2013
STATE OF KARNATAKA Vs. ARMUGAM PONNUSWAMY AND ORS	October 8, 2013
STATE OF KARNATAKA Vs. DHANANJAYA AND ORS	October 7, 2013
STATE OF KARNATAKA Vs. SURENDRA NAIK N	August 6, 2013
STATE OF KARNATAKA Vs. CHANDRAREDDY S/O RAMAREDDY	July 30, 2013
STATE OF KARNATAKA Vs. DEEPAK CONSTRUCTION COMPANY	July 9, 2013
STATE OF KARNATAKA Vs. SATISHA AND ORS	April 22, 2013
STATE OF KARNATAKA Vs. GURUPRASAD UPPOORA AND ORS	April 22, 2013
STATE OF KARNATAKA Vs. GOMMATESHA AND ORS	April 24, 2013
STATE OF KARNATAKA Vs. SUNIL @ DINESH @ SURESH	May 27, 2013
STATE OF KARNATAKA Vs. S SHAREEF @ BABU	May 27, 2013
STATE OF KARNATAKA Vs. S JAHNAVI	May 27, 2013
STATE OF KARNATAKA Vs. RAVINDRA AND ORS	April 25, 2013
STATE OF KARNATAKA Vs. G B RAVI	April 26, 2013
STATE OF KARNATAKA Vs. RAJENDRA AND ORS	April 25, 2013
STATE OF KARNATAKA Vs. SIDDALINGAIAH AND ORS	April 25, 2013
STATE OF KARNATAKA Vs. MADHU S/O VIJAYA	May 29, 2013
STATE OF KARNATAKA Vs. RAJA	May 28, 2013
STATE OF KARNATAKA Vs. YOGANANDA H C	June 3, 2013
STATE OF KARNATAKA Vs. BABA S/O CHANDSAB JAMADAR AND ORS	June 5, 2013
STATE OF KARNATAKA Vs. VITTALA S PATEEL S/O SIDDARAMA R PATEEL	June 18, 2013
STATE OF KARNATAKA Vs. S. DEVOJI RAO	February 19, 2013
STATE OF KARNATAKA Vs. RAMAKKA	February 1, 2013
STATE OF KARNATAKA Vs. PRASHANTH NAIRY	February 1, 2013
STATE OF KARNATAKA Vs. VISHWANATHA S/O PANDU MUGERA AND ORS	January 11, 2013
STATE OF KARNATAKA Vs. P K RAJAGOPALA	January 11, 2013
STATE OF KARNATAKA Vs. RUPESH BABU KATKE	January 7, 2013
STATE OF KARNATAKA Vs. C H ANEEF	April 8, 2013
STATE OF KARNATAKA Vs. SANJUKUMAR	April 9, 2013
STATE OF KARNATAKA Vs. D YOGISHA S/O DODDEGOWDA	April 10, 2013
STATE OF KARNATAKA Vs. SHEIK JAVED S/O SHEIK HYDAR	April 10, 2013
STATE OF KARNATAKA Vs. MOHAN S/O GOVIND CHAVAN	April 18, 2013
STATE OF KARNATAKA Vs. CHAND PASHA	April 4, 2013
STATE OF KARNATAKA Vs. RAMAKRISHNAPPA AND ORS	April 5, 2013
STATE OF KARNATAKA Vs. M R DINESH AND ORS	April 3, 2013
STATE OF KARNATAKA Vs. M SRINIVAS	April 2, 2013
STATE OF KARNATAKA Vs. RAJAPPA; JAGADEESHA	March 22, 2013
STATE OF KARNATAKA Vs. HANAMANT SADASHIV BHAJANTRI	March 18, 2013
STATE OF KARNATAKA Vs. NAGARAJ NINGAPPA KURBAR AND ORS	March 19, 2013
STATE OF KARNATAKA Vs. M K MANJUNATH	March 19, 2013
STATE OF KARNATAKA Vs. VENKATESHREDDY AND ORS	March 19, 2013
STATE OF KARNATAKA Vs. BALESAB MURTUJASAB BADIGER	March 12, 2013
STATE OF KARNATAKA Vs. VENKOBA RAO S/O RAMACHANDRA RAO	March 15, 2013
STATE OF KARNATAKA Vs. RAMANJANEYA S/O NALLAPPA	March 15, 2013
STATE OF KARNATAKA Vs. CHIKKIRAMMA W/O PUTTASWAMY AND ORS	March 5, 2013
STATE OF KARNATAKA Vs. MAHESH HANUMAIAH AND ORS	March 7, 2013
STATE OF KARNATAKA Vs. ASHOK S/O GURUDANE	February 7, 2013
STATE OF KARNATAKA Vs. KUMARA @ SHIVAKUMAR	February 8, 2013
STATE OF KARNATAKA Vs. CHOWDAPPA @ CHOWDEGOWDA	February 11, 2013
STATE OF KARNATAKA Vs. SANGANABASAPPA AND ORS	February 20, 2013
STATE OF KARNATAKA Vs. MOHIUDDIN S/O SABJALI	January 21, 2013
STATE OF KARNATAKA Vs. SUDHAKAR S/O SHIVANNA	November 13, 2013
STATE OF KARNATAKA Vs. DAKSHINAMURTHY S/O RAMACHANDRA AND ORS	November 8, 2013
STATE OF KARNATAKA Vs. NALLAMMA	November 14, 2013
STATE OF KARNATAKA Vs. M L KAMALA	November 26, 2013
STATE OF KARNATAKA Vs. GALA HANUMAIAH	March 4, 2013
STATE OF KARNATAKA AND ORS Vs. KUNHI KANNA	December 11, 2013
STATE OF KARNATAKA AND ORS Vs. VENKATAPPA AND ORS	March 20, 2013
STATE OF KARNATAKA AND ORS Vs. MOHAMMAD BAVA @ BAVA S/O ABDULLA; ABBAS @ ORU MINUT S/O LATE ISMAIL AND ORS	July 3, 2013
STATE OF KARNATAKA AND ORS Vs. R L LAXMIPATI	May 27, 2013
STATE OF KARNATAKA AND OTHERS Vs. S. DINESH KUMAR AND ANOTHER	August 26, 2013
STATE OF KARNATAKA AND OTHERS Vs. SMT. NARASAMMA AND K. PUTTASWAMAIAH KALYANA MANTAPA	November 21, 2013
State of Karnataka and The Commissioner of Commercial Taxes Vs. Umadevi and Others	July 3, 2013
State of Karnataka by Circle Inspector of Police Vs. Jayarama Shetty	July 22, 2013
State of Karnataka by Circle Inspector of Police Vs. Sri Vishwanatha Moolya	September 26, 2013
STATE OF KARNATAKA BY HONNAVALLY POLICE Vs. SURESH SINGH AND ANOTHER	April 5, 2013
STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. SRI A.N. SUBRAMANYA AND ORS.	December 11, 2013
STATE OF KARNATAKA BY KENGERI POLICE Vs. A. VENKATARAJU AND ANOTHER	February 12, 2013
State of Karnataka by Madikeri Police Vs. N.R. Azeesh alias Aziskumar and Others	January 15, 2013
State of Karnataka by P.S.I. Vs. Sri. Thippeswamy, Sri. Srinivasa, Sri. Venkatesha and Sri. Manjunatha	October 22, 2013
STATE OF KARNATAKA BY REPRESENTED BY HAROHALLY POLICE STATION Vs. BABU AND OTHERS	February 5, 2013
State of Karnataka by Station Bazar Police Station Represented by Additional State Public Prosecutor, High Court Circuit Bench at Gulbarga Vs. Amruthrao	February 4, 2013
STATE OF KARNATAKA BY SUB INSPECTOR OF POLICE AND ORS Vs. RAMESHA S/O KAJJANNA @ KALLAIAH AND ORS	November 7, 2013
State of Karnataka by Sub-Inspector of Police Vs. Basavaraj Balappa Badawadagi	October 23, 2013
State of Karnataka by Subramanyapura Police Vs. Suresha alias Soori	November 29, 2013
State of Karnataka by the Inspector of Police Vs. Beera Krishna Gouda	September 11, 2013
State of Karnataka by the Police Inspector Vs. Sri Afsar Nayaz	October 22, 2013
State of Karnataka by The Sub Inspector of Police Vs. S. Haridas Nekkar	November 28, 2013
State of Karnataka by The Sub-Inspector of Police Vs. Shiva, Shivaramu, Ramesha and Susheelamma	December 5, 2013
STATE OF KARNATAKA BY THE SUB-INSPECTOR OF POLICE BETHAMANGALA POLICE STATION KOLAR DISTRICT Vs. BABAJAN AND ANOTHER	April 1, 2013
State of Karnataka by Yagati Police Vs. Suri alias Suresh alias Sudheer and Shankarmurthy	July 11, 2013
STATE OF KARNATAKA KOWLANDE POLICE AND ORS Vs. GHANI KHAN S/O ABDUL @ ABDUL KHAN AND ORS	November 6, 2013
State of Karnataka Rep by its Secretary Department of Health and Family Welfare Services Government of Karnataka Vs. Dr. K.S. Kiran Kumar	November 27, 2013
State of Karnataka rep by its Secretary Home Department Vikasa Soudha, The Director General and Inspector General of Police and The Superintendent of Police (Railways) Vs. Sri Mallesh	December 3, 2013
State of Karnataka Rep by The Secretary and The Deputy Commissioner, Mangalore Vs. Sri M. Abdul Azeez and Others	October 7, 2013
State of Karnataka Represented by the Circle Police Inspector Kumta Vs. Laxman	October 25, 2013
STATE OF KARNATAKA REPRESENTED BY THE SECRETARY TO GOVERNMENT Vs. M/S. STEEL TECH INDUSTRIES	December 13, 2013
State of Karnataka through Gogi Police Station Vs. Rayappa, Malappa, Paramanna and Mahadevappa	November 27, 2013
STATE OF KARNATAKA THROUGH SHIVALLI POLICE STATION Vs. K. NARASIMHAMURTHY	December 18, 2013
State of Karnataka through The Secy. to Govt., Revenue Dept. (Registration) and The Inspector Gen. of Registration Commissioner of Stamps Vs. M.L. Kamala	November 26, 2013
STATE OF KARNATAKA, BY THE SUB-INSPECTOR OF POLICE Vs. R. VENKATARAMANAREDDY AND KRISHNAREDDY	December 5, 2013
State of Karnataka, The Deputy Commissioner and The Special Tahasildar Vs. Panduranga G. Ankolekar, Krishnakanth G. Ankolekar and Madhumathi N. Ankolekar	September 17, 2013
State of Karnataka, The Director of Technical Education in Karnataka, The Principal Karnataka Polytechnic and The Accountant General in Karnataka Vs. Sri K.N. Krishna Bhat	June 5, 2013
STATE OF KARNATAKA; NARASIMHARAJA POLICE Vs. EJAS @ CHIKKAD, S/O MOHD DASTAGIR; RAFEEK, S/O SANAULLA; ASIF AHAMED @ ASIF, S/O BASHEER AHAMED; ESRAR, S/O WAJID; IMRAN KHAN @ IMRAN, S/O FAIZ @ K S R T C FAIZ	April 17, 2013
STATE OF POLICE INSPECTOR Vs. MOOSA @ MAHAMMED MOOSA	January 11, 2013
STATE THROUGH GRAMEEN POLICE STATION Vs. SANTOSH	February 27, 2013
STATE THROUGH YADGIR TOWN POLICE Vs. VIJAY KUMAR	April 1, 2013
STATE WADI POLICE STATION Vs. BANDAGEMMA, MEERAN PATEL @ BABLU AND RAJMAHMED	November 26, 2013
State-by Wadi Police Station Vs. Iswar	December 3, 2013
Stay and Work alias Infantry Service Apartments Vs. Bruhat Bangalore Mahanagara Palike by its Commissioner and The Assistant Commissioner Development (West)	September 13, 2013
Subbaiah, Narayanappa and Nanjappa Vs. Jayaramappa and Others	July 3, 2013
SUBBAMMA Vs. R N BABU AND OTHERS	June 11, 2013
Subhadrabai Since deceased by L.Rs. Anantrao Vs. Ananthrao since deceased by his L.Rs. Smt. Sharadabai, A. Prahlad Rao, A. Raghavendra Rao and A. Vyasraj Rao	November 27, 2013
Subhan Khan Vs. State of Karnataka and Others	September 16, 2013
SUBHAS S/O RAMAPPA HAREKAR AND ORS Vs. STATE OF KARNATAKA	February 7, 2013
SUBHASH Vs. STATE OF KARNATAKA	August 29, 2013
SUBHOD @ BANTI Vs. STATE OF KARNATAKA	February 13, 2013
SUDARSHAN CARGO PRIVATE LIMITED Vs. TECHVAC ENGINEERING PRIVATE LIMITED	June 25, 2013
Sudhakar Vs. Divisional Controller	July 26, 2013
SUDHAKAR KODALI Vs. OFFICIAL LIQUIDATOR OF M/S. MIRANKA	March 21, 2013
Sudhakar Udupa Vs. Udupi Sri Adamar Mut Education Council	April 15, 2013
SUDHEER KRISHNA @ KRISHNAN SUDHIR Vs. STATE OF KARNATAKA BY NETAJI NAGAR POLICE STATION	December 18, 2013
Sudhindran, Mr. Chikkopp and Mr. G. Ramesh Vs. Assistant Controller of Legal Metrology Flying Squad-3	April 3, 2013
Sugandhi and Sri. Pranesh Vs. State of Karnataka and The Tahsildar	September 13, 2013
SUGUNA Vs. V SUNIL KUMAR HOLLA	April 26, 2013
SUGUNA N SHETTY AND ORS Vs. MAHESH ACHAR AND ORS	December 5, 2013
SUJATHA Vs. STATE OF KARNATAKA	October 25, 2013
SUJATHA Vs. RADHABAI	October 9, 2013
Sujatha Manjunath Vs. State of Karnataka and Smt. Veena Nayak	August 7, 2013
SUJATHA T G AND ORS Vs. SIDDALINGAIAH AND ORS	February 12, 2013
Sujay Enterprises Rep. by its Proprietor Vs. Air Port Authority of India Bangalore International Airport Ltd. Rep. by its Airport Director	October 7, 2013
Sukur Vs. Sri V. Ashraf Major and The Oriental Insurance Co. Ltd.	August 1, 2013
Sulochana Vs. State Of Karnataka, Rep. by its Secretary and Special Land Acquisition Officer, Hassan	October 8, 2013
Sulochana Vs. Managing Director, KSRTC. and The New India Assurance Co. Ltd., Rep. by regional Office	December 3, 2013
Sulochana and Chandrashekar Vs. Special Deputy Commissioner, The Special Land Acquisition Officer, KIADB and Udupi Power Corporation Limited represented by its Executive Director (Technical)	November 27, 2013
SUMA B L Vs. PRAKASH C	August 14, 2013
Suma Poovaiah alias Suma Gowda Vs. C.G. Gopalaswamy Ors.	June 21, 2013
Suma R, Sri. R. Vijay and Kumari R. Sowmya Vs. M. Shivananda and M/s. The Oriental Insurance Co., Ltd., rep. by its Managing Director	December 3, 2013
Sumalatha alias Kusuma Vs. Harishcharda Alva and Divakara Alva	December 4, 2013
SUMAN Vs. VINAYAKA	August 14, 2013
SUMAN BASUR Vs. STATE OF KARNATAKA	December 9, 2013
SUMANA M AND ORS Vs. LOKESH AND ORS	July 15, 2013
SUMANT FINANCE Vs. GOPAL V HEGDE	September 19, 2013
SUMATHI B.S. Vs. MANAGING DIRECTOR, K.S.R.T.C.	October 21, 2013
Sumithra Vs. Sri. Siddesh alias Revannasidda	January 24, 2013
SUMITHRA W/O SWAMY AND ORS Vs. BASAPPA @ CHANNASWAMY AND ORS	January 28, 2013
SUMITRA Vs. N SHEKAR	August 14, 2013
SUMITRA Vs. KRISHNEGOWDA, SOMASHEKAR AND BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD.	April 17, 2013
SUMITRA BAI Vs. P SIDDESH	December 20, 2013
SUNANDAMMA Vs. VENKATAMMA W/O LATE MADEGOWDA	October 29, 2013
Sunandamma, G. Prasanna and G. Chandrakala Vs. M/s. Bajaj Alianz Gen. Insu. Co. Ltd. and Sri Narendra Kumar D. Patil	June 27, 2013
SUNDARESHA @ SUNDAR S/O DAIVA Vs. STATE OF KARNATAKA	January 31, 2013
Sunder Raju, Smt. Sujaya Shree and Smt. Anupama S. Vs. Sunitha K, Kum. Samiksha and Kum. Rishika	June 27, 2013
SUNIL KUMAR Vs. VASAVADATTA CEMENT	December 20, 2013
SUNIL KUMAR P AND ORS Vs. STATE OF KARNATAKA AND ORS	September 19, 2013
SUNIL SULOTHRA Vs. THE STATE OF KARNATAKA BY BASAVANAGUDI WOMAN POLICE	December 9, 2013
SUNIL SURESH BELLAD Vs. STATE OF KARNATAKA	February 11, 2013
SUNILKUMAR @ MANU Vs. THE STATION HOUSE OFFICER	December 11, 2013
SUNITA W/O RAVI MULAGUND; HARISH S/O RAVI MULAGUND; DYAMAVVA W/O BHARAMAPPA MULAGUND Vs. MAHADEVAPPA S/O SUBRAYA NAIK; DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD	March 27, 2013
Sunitha N.R. Vs. Sri Gururaj H.N.	January 24, 2013
Sunkadakatte Shri Kotada Babbu Daivasthanada Poshaka Samithi Vs. Deputy Commissioner Dakshina Kannada	January 29, 2013
SUNNY @ GAGANDEEP SINGH CHANDOK Vs. NATIONAL INSURANCE CO LTD AND ORS	January 2, 2013
SUNNY PAUL Vs. STATE OF KARNATAKA	January 7, 2013
Sunrise Sales Corporation Vs. M/s. Poorna Developers	August 7, 2013
Suo Motu Vs. State of Karnataka Rep. by The Chief Secretary and Others	October 8, 2013
SUPERINTENDING ENGINEER Vs. RANGANATH	August 30, 2013
Surekha Vs. State Through Hallikhed (B) Police Station Tq. Humnabad, Dist. Bidar	January 3, 2013
Surekha Vs. State of Karnataka through Jamakhandi Town Police Represented by the Special Public Prosecutor	September 26, 2013
Surendra Vs. State	August 1, 2013
Surendra Kumar Sethia Vs. Special Deputy Commissioner and Others	September 30, 2013
SURENDRANAIKA AND SUBRAMANYA Vs. THE STATE OF KARNATAKA, BY THIRTHAHALLI POLICE	December 10, 2013
Suresh Vs. State of Karnataka	July 19, 2013
Suresh Vs. Saraswathi	November 29, 2013
SURESH Vs. CHAIRMAN & DISCIPLINARY AUTHORITY, KARNATAKA	September 16, 2013
Suresh Acharya Vs. Mrs. Pushpa Janaradhana Rao and The New India Ins. Co. Ltd.	August 2, 2013
SURESH AND ANOTHER Vs. D.S.P., SIRSI SUB-DIVISION, SIRSI (U.K.) REP. BY ADDL. S.P.P. AND ANOTHER	February 12, 2013
Suresh Babu and Others Vs. State of Karnataka by its Principal Secretary Co-operative Department, The Assistant Registrar of Co-operative Societies (Central Zone) and The Chief Election Commission for Co-operatives	December 3, 2013
Suresh Chandra Agarwal Vs. Mohammed Saleem, Zaheeda Banu, Shakeela Akthar and Mohammed Aleem	August 7, 2013
SURESH D. BANKAPUR Vs. STATE OF KARNATAKA	March 28, 2013
SURESH DHIRAN Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION, M S BUILDING	September 3, 2013
SURESH KUMAR S K Vs. STATE OF KARNATAKA	April 15, 2013
Suresh Kumar V.K. Vs. State of Karnataka represented by its Principal Secretary, Higher Education, Bangalore University Gnanabharathi rep. by its Registrar and Dr. Ram Manohar Lohiya College of Law	September 30, 2013
Suresh Raju Poojary Vs. Jayasheela Alias Surendra and The United India Insurance Co. Ltd.	September 16, 2013
SURESH S/O RAMACHANDRA ANJIKHANE AND ORS Vs. AMBADAS NANGANATH BHASKAR AND ORS	January 11, 2013
SURESH S/O. MOTICHAND LENGADE Vs. CITY CORPORATION, BELGAUM	April 2, 2013
Suresha Vs. State of Karnataka represented by The State Public Prosecutor	November 27, 2013
SURESHA Vs. STATE OF KARNATAKA	February 1, 2013
SURESHA, S/O DEVEGOWDA AND ORS Vs. STATE AND ORS	June 3, 2013
SURVEY GENERAL OF INDIA, THE DIRECTOR, KARNATAKA GEO SPATIAL DATA CENTRE AND THE UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF SCIENCE AND TECHNOLOGY Vs. T.M. POONJA NOW WORKING AT THE OFFICE OF ADDL. S.G., MAHARASHTRA & GOA SPATIAL DATA CENTRE	December 4, 2013
Susheela Vs. Sri G. Ramakrishna	July 10, 2013
SUSHEELAMMA Vs. B. UMESH	April 3, 2013
SUSHEELAMMA W/O KEMPAIAH Vs. S G VENKATAIAH S/O T GIRIYAPPA	January 30, 2013
Susheelamma, Sri B.T. Umesh and Sri B.T. Madhukar Vs. Deputy Commissioner and Others	May 28, 2013
SUSHEL AHMED @ ABDUL RAZAK, S/O NISAR AHMED Vs. STATE OF KARNATAKA	July 2, 2013
SUSHIL KARKERA S/O LATE BABU GURIKARA AND ORS Vs. VIJAYA BHARATHI W/O BALAKRISHNA RAI	October 21, 2013
SUSHIL KUMAR AND ORS Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS	August 22, 2013
SUSHILA W/O SHANKAR MARYAGOL Vs. A A PALAVENELU S/O ANGAMUTTU	April 1, 2013
SUVARNA Vs. STATE OF KARNATAKA REPRESENTED BY DEPUTY COMMISSIONER	March 22, 2013
SUVARNEPPA VEERABHADRAPPA RADDER Vs. GENERAL MANAGER, RADDI SAHAKARA BANK NIYAMITA	August 6, 2013
SWAMY Vs. THIMMAMMA	April 16, 2013
Swamy Vs. P.V. Shantha and Others	September 27, 2013
Swamy alias Gangolli Swamy alias Somashekara and Others Vs. State of Karnataka	July 18, 2013
SWAMY GOWDA, S/O PATEL NINGEGOWDA Vs. STATE OF KARNATAKA	June 17, 2013
SWARNALATHA K Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LIMITED AND ORS	April 3, 2013
SYED ABDUL AZEEZ Vs. JUMMA MASJID TRUST BOARD, BANGALORE	December 13, 2013
Syed Afsar Vs. Secretary Government of India, The Management of Bharat Earth Movers Limited and The Assistant Labour Commissioner Shram Sadan	March 26, 2013
Syed Ali Abbas Vs. M/s. Haji Erahim Sait's Wakf, rep. by the Muthavalli, Sri. M. Fuaad Musvee and Others	January 15, 2013
Syed Amanulla Vs. United India Insurance Co. Ltd. Represented by Branch Manager and Sri T. S. Jagadeesh	October 28, 2013
SYED AZHAR HUSSAINI Vs. SHARANAPPA, SAIBANNA AND THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.	December 16, 2013
Syed Babu alias Babu Vs. Sri. Irshad Pasha and The New India Assurance Company Ltd.	September 13, 2013
Syed Basheer Ahmed Malik Vs. Sri Dhruthi, Sri Daksha and M. Venkatesh	July 2, 2013
SYED FIRDOZE S/O SYED Vs. STATE OF KARNATAKA	July 9, 2013
SYED HASSAN Vs. STATE OF KARNATAKA	October 8, 2013
Syed Ibrahim Badhusha and Others Vs. Meharaj Banu and State	September 11, 2013
Syed Imam Vs. Sri. Parameshwarappa	November 29, 2013
SYED MOHIBOOB S/O JEELANI MIYA Vs. STATE OF KARNATAKA	April 4, 2013
SYED NIZAM ALI Vs. C.S.BHAVANI	November 5, 2013
SYED PEER S/O MOHAMED ALISAB; SYED KHADAR S/O MOHAMED ALISAB Vs. STATE	July 10, 2013
SYED SHAFI @ SHAFI AND ORS Vs. STATE OF KARNATAKA	March 5, 2013
SYED TAJUDDIN AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	April 1, 2013
SYNOPSYS (INDIA) PRIVATE LIMITED Vs. VIRAGE LOGIC INTERNATIONAL	April 3, 2013
SYSARRIS SOFTWARE PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 7, 2013
T A USMAN Vs. A SIDDARAMAIAH AND ORS	January 3, 2013
T B NAGARAJU S/O BETTAIAH AND ORS Vs. STATE OF KARNATAKA	September 25, 2013
T BHAGWAN S/O H TULASI RAM Vs. MANAGING DIRECTOR, BMTC, BANGALORE	January 29, 2013
T G CHANDRU Vs. B VIJAYKUMAR S/O LATE M.K.	April 1, 2013
T G RANGASHAMAIAH Vs. GOVERNMENT OF KARNATAKA	December 9, 2013
T K RANJINI KUNDAR AND ORS Vs. STATE OF KARNATAKA	November 18, 2013
T KRISHNA Vs. GOVINDDAREDDY	January 2, 2013
T LINGEGOWDA Vs. STATE OF KARNATAKA	August 20, 2013
T Madhu Vs. S Chandrasekharaiah and The General Manager, Bajaj Allianz General Insurance Ltd.	June 25, 2013
T NAGARAJA S/O THAMMANNA Vs. SECRETARY DEPARTMENT OF URBAN DEVELOPMENT	February 7, 2013
T NARAYANA Vs. RANGASWAMY	July 19, 2013
T R KRISHNAMURTHY S/O LATE T RAMARAO Vs. B A HANUMAIAH	November 7, 2013
T R RENUKA PRASAD Vs. MOHAN KUMAR	January 2, 2013
T R SHANMUKHA Vs. STATE OF KARNATAKA	August 21, 2013
T RAJA S/O GURAPPA Vs. ORIENTAL INSURANCE CO LTD	July 24, 2013
T S MAHADEVAIAH Vs. S V NAGARAJU	May 30, 2013
T S MOHAN KUMAR Vs. A MAHESH S/O ANANTH ACHARYA	October 21, 2013
T S MOHAN; SAROJAMMA Vs. STATE OF KARNATAKA	August 6, 2013
T S PRAKASH Vs. MUKUNDA A	March 19, 2013
T S SHIVAKUMAR S/O SHANMUGAMA Vs. STATE OF KARNATAKA	June 6, 2013
T SRINIVASAN Vs. CENTRAL BUREAU OF INVESTIGATION	April 10, 2013
T UMA DEVI W/O S V VISHWANATH Vs. R VENKATESH S/O K P RATHNAM SETTY	January 3, 2013
T VARADARAJ PAI Vs. KIRAN KUMAR	September 25, 2013
T. BHASKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	August 14, 2013
T. Girigowda Vs. Gajalakshmi and C. Deekshitha	June 24, 2013
T. Girish Kumar Vs. T. Jayamma and Sri. H.M. Boraiah	July 5, 2013
T. GUNASHEKAR Vs. COMPUAGE INFOCOM LTD.	March 11, 2013
T. Jayamma Vs. State of Karnataka rep. by Chief Secretary and Others	September 26, 2013
T. KRISHNA Vs. REGISTRAR OF KARNATAKA STATE	March 21, 2013
T. Munegowda and Smt. Sunandamma Vs. Nanjamma and Others	November 27, 2013
T. Pramila Vs. State Transport Authority and Others	May 30, 2013
T. Purushothama Vs. M/s. Deutsche Post Bank Home Finance Ltd., Mr. Vishwanath V. and Mr. V.K. Murthy	July 4, 2013
T. Puttamma and Sri Vishwanath V.R. Vs. Chief Secretary State of Karnataka and Others	March 18, 2013
T. RAJANNA Vs. STATE	November 8, 2013
T. Raju and Harinakshi alias Padma Vs. Kumara and National Insurance Co. Ltd.	November 27, 2013
T. Shankrappa and Smt. Gangamma Vs. R.V. Balaji and The Manager The Oriental Insurance Co. Ltd.	June 24, 2013
T. Srinivas, S. Venkatesh and S. Gnana Murthy Vs. S. Rajashekar	July 11, 2013
T. SUNEEL KUMAR Vs. STATE OF KARNATAKA	March 26, 2013
T. Suresh Babu Vs. Sri. Vijayakumar M. Major and IFFCO Tokio General Insurance Co. Ltd.	September 12, 2013
T. Vasudeva Pai, Sri S.G. Gowda, Sri Sudhakar Pai and Sri Prakash Shetty Vs. State and Sri. P.N. Balkrishna Rao	July 19, 2013
T. VISHWANATH AND OTHERS Vs. STATE OF KARNATAKA	August 12, 2013
T.A. Gangadharaiah alias Gangadhar Vs. Managing Director, NWKRTC	December 3, 2013
T.G. CHANDRU Vs. B. VIJAYKUMAR AND OTHERS	April 1, 2013
T.G. LAKSHMINATH Vs. THE CHIEF MANAGER, THE FEDERAL BANK LTD.	December 17, 2013
T.J. DAMODARA Vs. STATE OF KARNATAKA	June 17, 2013
T.JAYAMMA Vs. STATE OF KARNATAKA	September 26, 2013
T.K. Rajashekar and Sri T.K. Vedamurthy Vs. State of Karnataka, Shivamoga Urban Development Authority and Special Land Acquisition Officer	July 4, 2013
T.M. Gopala Binnani Vs. All India Confederation Bank Officers Organization and The Bangalore Development Authority	August 8, 2013
T.M. Shivaraj Vs. State of Karnataka rep. by State Public Prosecutor	October 7, 2013
T.N. Gurumurthy Vs. State	July 1, 2013
T.R.RAMANUJAM @ RAVI Vs. STATE OF KARNATAKA	September 20, 2013
T.R.V. PRASAD Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY	August 14, 2013
T.S. Nagesh and Sri. T.S. Prakash Vs. Anjanamma and Others	March 18, 2013
T.S. Najamunnissa Vs. Zareena Bi and Sri Mohammed	July 25, 2013
T.S. Naveen Vs. Sri. K.C. Sathish	October 23, 2013
T.S. RANGASWAMY Vs. DIVISIONAL CONTROLLER	May 27, 2013
T.S. SOMANNA Vs. T.B. NANJAMMA	April 17, 2013
T.S. Vani Vs. Sri Vishwabrahmachar and The State of Karnataka by SPP	August 12, 2013
T.V. Lakshmikanth Vs. Sri. B.R. Prithviraj Urs, Smt. G.M. Nehtra Urs and Sri. Marappa Naidu	September 12, 2013
TADIKELA SUBBAIAH TRUST Vs. GOVERNMENT OF INDIA	February 8, 2013
Tahera Begum, Rezwhan, Mohammed Dhastiger and Asma Rohi Vs. Naveen Va Chavala, Divisional Control Officer, KSRTC and Managing Director, KSRTC Main Office	December 3, 2013
TAHIRUNISSA Vs. JOINT COMMISSIONR (SOUTH) BRUHAT BANGALFORE	February 12, 2013
TAJUNISSA AND ANOTHER Vs. SMT. GULNAZ BEGUM AND OTHERS	June 25, 2013
TALAVANE KRISHNA Vs. STATE OF KARNATAKA	April 1, 2013
TALLAPANENI SREEDHAR Vs. H.S. ANJANAPPA ALIAS ANJANA GOWDA	April 16, 2013
TALUK KRISHIKA SAMAJA Vs. STATE OF KARNATAKA	March 19, 2013
TARACHAND Vs. COMMISSIONER OF BDA	November 7, 2013
TATA AIG GENERAL INSURANCE CO. LTD. Vs. BALAGURUVAIAH	March 15, 2013
TATA PROJECTS LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED	February 26, 2013
TECHNOMED INDIA Vs. STATE OF KARNATAKA	November 19, 2013
TEJABIR SINGH Vs. WAHID KHAN AND ANOTHER	September 17, 2013
TEKTRONICS ENGINEERING DEVELOPMENT (INDIA) (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 13, 2013
TELCO CONSTRUCTION EQUIPMENT COMPANY LIMITED Vs. STATE OF KARNATAKA	January 22, 2013
Texonic Instruments Vs. Union of India	February 1, 2013
THAHERA BANU Vs. SANJEEVKUMAR	April 1, 2013
THAJUNNISA Vs. MOHAMMED RAFIQUE AND ORS	April 24, 2013
THANUJA M RAO, W/O R MOHAN RAO AND ORS Vs. GIRIJABAI, W/O B N RAMOJIRAO AND ORS	July 1, 2013
Thara K. Pathange Vs. Srichand Tarachand	November 26, 2013
THARADEVI Vs. DIRECTOR,APMC,BANGALORE	October 28, 2013
THE BANGALORE DEVELOPMENT AUTHORITY Vs. M S NARAYANA MURTHY, BANGALORE	September 3, 2013
THE BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. NINGANAGOUDA AND CHAGANLAL	December 12, 2013
THE BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER Vs. JAYASHREE, MAYUR, M.S. PATTAR AND THE DIVISIONAL CONTROLLER NWKRTC	December 6, 2013
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., REP. BY ITS REGIONAL MANAGER Vs. IRFAN AND NARAYANA P.M.	November 25, 2013
THE COMMERCIAL TAX OFFICER Vs. NAMRATHA AGENCIES	September 11, 2013
THE COMMISSIONER Vs. K.G. SHANKARA NARAYANA RAO	November 7, 2013
THE COMMISSIONER OF INCOME TAX Vs. KATWA UDYOG LIMITED	September 18, 2013
THE COMMISSIONER OF INCOME TAX, ATTAVAR AND THE ASST. COMMISSIONER OF INCOME TAX, INVESTIGATION CIRCLE Vs. SRI THIMMARAYA SHETTY	December 17, 2013
THE COMMISSIONER OF INCOME TAX, MANGALORE AND THE JOINT COMMISSIONER OF INCOME TAX, ASSESSMENT Vs. M/S. ICDS LIMITED	December 17, 2013
THE COMMISSIONER, THE BANGALORE DEVELOPMENT AUTHORITY Vs. SRI H. GOVINDARAJU, THE CHIEF SECRETARY, THE TAHSILDAR AND BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED REPRESENTED BY ITS SECRETARY	December 4, 2013
THE D.C. Vs. HASANBASHA	September 24, 2013
THE DIVISIONAL CONTROLLER, KSRTC, REP. BY ITS CHIEF LAW OFFICER Vs. SRI. K. SURESH KATTIGEHALLI KOTRAPPA	December 10, 2013
THE DIVISIONAL CONTROLLER/MANAGING DIRECTOR, OWNER-CUM-INTERNAL INSURANCE NOW THROUGH THE CHIEF LAW OFFICER Vs. SHAHEEN AND ORS.	December 4, 2013
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SEETABAI AND ORS.	December 18, 2013
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SMT. BHIMABAI, BASAVARAJ, VIJAY AND SRI CHINNA HUSSAIN PEERA N.	December 17, 2013
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD. Vs. SMT. JAYAMMA AND RAMAMURTHY	April 25, 2013
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. REPRESENTED IN THIS APPEAL BY UNITED INDIA INSURANCE CO. LTD. BY ITS ASST. MANAGER Vs. SMT. GEETHA AND JAMEEL AHMED	December 3, 2013
THE GOLDEN VALLEY EDUCATIONAL TRUST OORGAM REPRESENTED BY ITS PRESIDENT Vs. THE VOKKALIGARA SANGHA REPRESENTED BY ITS SECRETARY	September 25, 2013
THE MANAGEMENT OF M/S. STUMPP, SCHUELE & SOMAPPA SPRINGS PRIVATE LTD., REPRESENTED BY ITS CHIEF OPERATIONS OFFICER AND SRI NANDAKUMAR Vs. KIRAN GANTIMATH	December 11, 2013
THE MANAGER ORIENTAL INSURANCE COMPANY LIMITED, THROUGH REGIONAL MANAGER REGIONAL OFFICE Vs. SMT. RUKSANA BEGUM @ AASHABEE, RAGHAVENDRA, K.M. HUCHAPPA AND SMT. HALEEMA BEE	November 8, 2013
THE MANAGER, M/S SHRIRAM GENERAL INSURANCE COMPANY LTD., REPRESENTED BY M/S. SHRIRAM GENERAL INSURANCE COMPANY LTD., REPTD. BY ITS LEGAL OFFICER Vs. SMT. SHOBHA G.V. AND ORS.	December 5, 2013
THE MANAGER, SHRI. GANESHAR TEXTILE MILLS (P) LTD. Vs. SRI. K. MANJUNATHA,	March 18, 2013
THE MANAGER, THE ORIENTAL INSURANCE CO., LTD. THROUGH ITS REGIONAL OFFICE REP. BY ITS DEPUTY MANAGER Vs. RAMILA BEN RATHANJI NAKRANI AND ORS.	December 4, 2013
THE NEW INDIA ASSURANCE CO. LTD. DIVISIONAL MANAGER REPRESENTED BY ITS REGIONAL MANAGER Vs. SRI. WASIM AND SMT. RUKMANI MARUTI SUTAR	December 12, 2013
THE NEW INDIA INSURANCE CO. LTD. NOW REPRESENTED BY ITS ASST. MANAGER Vs. SAHIDHA, IBRAHIM, AZAM AND MR. M.D. SANKANAL	December 2, 2013
THE ORIENTAL INSURANCE CO. LTD., REPRESENTED BY ITS DEPUTY MANAGER Vs. SMT. VIJAYA LAKSHMI BAI AND ORS.	December 9, 2013
The Oriental Insurance Company Limited etc. etc. Vs. Abdul Kaleel and M. Vishwanath etc. etc.	March 13, 2013
THE ORIENTAL INSURANCE COMPANY LIMITED REPRESENTED BY ITS DEPUTY MANAGER SMT. SUDHA GANESH Vs. SRI. MANJEGOWDA AND SRI. MALAPPA	December 12, 2013
THE SENIOR GEOLOGIST (MINES) DEPARTMENT OF MINES & GEOLOGY, KOPPAL, AND OTHERS Vs. DEVENDRAPPA AND ANOTHER	March 19, 2013
THE STATE BY JEWARGI POLICE STATION REPRESENTED BY ADDL. STATE PUBLIC PROSECUTOR Vs. MOUNESH	December 11, 2013
THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO GOVERNMENT URBAN DEVELOPMENT DEPARTMENT Vs. SRI S. HANUMANTHAPPA	December 13, 2013
THE STATE OF KARNATAKA THROUGH ITS CHIEF SECRETARY TO GOVT. AND ORS. Vs. AMRESH KUMAR	December 13, 2013
THE STATE OF KARNATAKA THROUGH THE ASST. COMMISSIONER Vs. PANDURANG	December 16, 2013
THE STATE THROUGH DY. S.P. KARNATAKA LOKAYUKTA Vs. SR. ABDULMANAF IBRAHIMSAB KILLEDAR REVENUE INSPECTOR	December 4, 2013
THE UNION OF INDIA REP. BY ITS SECRETARY MINISTRY OF CULTURE DEPARTMENT OF CULTURE, THE DIRECTOR ANTHROPOLOGICAL SURVEY OF INDIA AND HEAD OF OFFICE ANTHROPOLOGICAL SURVEY OF INDIA Vs. S. YASEEN SAHEB	December 11, 2013
Theresa Monteiro and Others Vs. M. Abdul Rahiman, Major and National Insurance Co. Ltd.	November 26, 2013
Thilakananda M.K. Vs. State Of Karnataka by HSR Layout Police	January 9, 2013
THIMMA Vs. DODDAMMA	July 3, 2013
Thimma Reddy, Yogesh and B. Thippeswamy Vs. State by Govt. of Karnataka	July 29, 2013
Thimmaiah Vs. Deputy Commissioner and Others	August 7, 2013
Thimmaiah N., T. Prasad and Smt. Padmma Vs. NIL	June 19, 2013
THIMMAKKA Vs. STATE OF KARNATAKA	February 1, 2013
THIMMAKRISHNA RAO AND ORS Vs. Y K LINGAPPA AND ORS	February 25, 2013
Thimmanna alias Anesh Vs. K. Hemareddy and The Branch Manager National Insurance Co. Ltd.	September 17, 2013
Thimmappa Gowda and Dayananda Vs. Derappa Gowda and Others	November 27, 2013
THIMMAPPA S/O SIDDAPPA Vs. STATE OF KARNATAKA	January 7, 2013
THIMMAVVA Vs. STATE OF KARNATAKA	January 13, 2013
THIMMAVVA Vs. STATE OF KARNATAKA	January 23, 2013
THIMMEGOWDA S/O KARIGOWDA Vs. STATE OF KARNATAKA	October 23, 2013
THIMMYYA Vs. STATE BANK OF INDIA	February 13, 2013
THIPPERUDRAPPA, S/O KARADIHALLY GANGANNA Vs. STATE BY RAMPURA MOLAKALMUR POLICE	June 3, 2013
THIPPESH G @ THIPPESWAMY S/O GIRIYAPPA Vs. RAMACHANDRA D B S/O BANGARAPPA	June 19, 2013
Thippeshappa Vs. Sri. Haleshappa and State	June 27, 2013
THIPPESWAMY Vs. RANGAPPA	December 20, 2013
Thirumala Educational Trust rep. by its Secretary, Sri Gopala Jois Vs. State of Karnataka rep. by its Principal Secretary, Education Department and Others	October 8, 2013
THIRUMALAMMA Vs. PRINCIPAL SECRETARY GOVERNMENT	January 2, 2013
THOMAS C.C. Vs. UNION OF INDIA REP. BY SECRETARY TO MINISTRY OF RAILWAYS, THE GENERAL MANAGER, SOUTH WESTERN RAILWAY AND THE CHIEF PERSONNEL OFFICER, SOUTH WESTERN RAILWAY	December 18, 2013
THOUFIQ Vs. MOHAMMED RAFIQ AND OTHERS	November 8, 2013
TILRODE CHEM P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 6, 2013
TIMMAPPA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 17, 2013
TIPPANNA Vs. SPECIAL LAND ACQUISITION OFFICER	April 9, 2013
TIPPESWAMY Vs. THE STATE OF KARNATAKA BY DODDAPET POLICE	December 13, 2013
TIPPU, S/O SANAULLA Vs. STATE OF KARNATAKA	June 17, 2013
Tippur Halu Utpadakara Sahakara Sangha Niyamitha Vs. Assistant Registrar, The Arbitrator and T.N. Shankar	June 25, 2013
TIRAKAPPA KURAVATTEPPA BYADAGI Vs. STATE OF KARNATAKA	October 11, 2013
Tobacco Board Vs. State of Karnataka, The Commissioner and The Depute Commissioner	July 18, 2013
TOTAL ENGINEERING INDIA PVT. LTD. Vs. AUBERGINE PROJECTS PVT. LTD., MR. ANTHONY KUNNEL GEORGE AND MR. PARAMESH	January 15, 2013
TOTAL WARDROBE SOLUTIONS Vs. VSR FASHIONS MARKETING	May 30, 2013
Toyota Kirloskar Motor Ltd. Vs. Commissioner of Central Excise Aurangabad II Division	August 26, 2013
TRANSVIEW ENTERPRISE INDIA PVT LTD Vs. UNION OF INDIA	October 31, 2013
Transview Enterprise India Pvt. Ltd. Vs. Union of India, Commissioner of Customs and The Deputy Commissioner of Customs	October 31, 2013
TRANSVISION SOFTWARE & DATA SOLUTIONS PVT. LTD. Vs. STATE OF KARNATAKA	August 21, 2013
TRAVEL FOOD SERVICES PRIVATE LIMITED Vs. EAST WEST ETHNIC FOODS PRIVATE LIMITED	June 19, 2013
TRIVBED M SETTY Vs. EMPLOYEES STATE INSURANCE CORPORATION, NEW DELHI	September 24, 2013
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. STATE OF KARNATAKA	December 9, 2013
TRIVENI W/O ANIL KUMAR VAJANTRI Vs. ANIL KUMAR S/O RAMESH VAJANTRI	November 22, 2013
TTL EDUCATIONAL TRUST AND ORS Vs. UNIVERSITY OF MYSORE AND ORS	February 8, 2013
TUKARAM Vs. G N SHASHIDHAR AND ORS	March 7, 2013
Tulasi Narayan Pradhan Vs. State of Karnataka, The Special Deputy Commissioner, The Tahsildar and The Deputy Conservator of Forest	July 1, 2013
TULASU JATTU GOUDA AND ORS Vs. NAGARAJ S/O GOVIND NAIK AND ORS	September 27, 2013
TULSI RAM Vs. SHASHIDHARA SWAMY	August 13, 2013
TUNGABHADRA STONE CRUSHER BY ITS PROPRIETOR A. SUBBARAO Vs. STATE OF KARNATAKA BY ITS DIRECTOR	March 1, 2013
TVS Motor Co. Ltd. Vs. Commissioner of Central Excise	January 31, 2013
U.B.M.C. Trust Association of South Kanara and Coorg rep by its Chairman Mr. Ronald M. Karkada Vs. State of Karnataka rep by its Secretary and Others	December 3, 2013
U.D. ROTIGHAR Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	March 13, 2013
UB GLOBAL CORPORATION LTD. Vs. CHIEF COMMISSIONER OF INCOME-TAX	March 11, 2013
UDAYA ESHWARAN Vs. STATE OF KARNATAKA	August 21, 2013
UDAYA KUMAR Vs. STATE OF KARNATAKA	October 23, 2013
Udyog Enterprises Vs. Principal Secretary and Appellate Authority Transport Department Government of Karnataka, The Chief Traffic Manager and Durga Facility Management Services Pvt. Ltd.	December 18, 2013
UGAR SUGAR WORKS LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	August 8, 2013
UKKUDA HAJI ABBAS Vs. ASSISTANT LABOUR COMMISSIONER MANGALORE DIVISION	August 26, 2013
Ullal Jumma Masjid And Sayyid Madani Darga by its President-Darga Committee Haji U.K. Ibrahim, 66 Yrs PB-1201, Post Office Ullal Mangalore, Dakshina Kannada Vs. Mrs. Khathijamma and Others	February 5, 2013
ULLALA KHASIM Vs. STATE OF KARNATAKA	April 1, 2013
ULTRA ENTERTAINMENT SOLUTION PVT LTD.MUMBAI Vs. ARBITRAL TRIBUNAL	November 28, 2013
Ultra Entertainment Solutions Pvt. Ltd., Rep. by its Authorised Signatory Vs. Arbitral Tribunal Comprising of (Mr. Justice K. Jagannatha Shetty, Mr. Justice L. Sreenivasa Reddy and Mr. Justice R.G. Vaidyanatha) and The State of Karnataka Through	November 28, 2013
UMA @ UJJINAMMA Vs. G RAMANUJAIAH	December 13, 2013
Uma alias Rajalakshmi Vs. Sri G. Manjunath	December 2, 2013
Uma N. Bera Vs. Sri Rakesh G. alias Bhima and The State of Karnataka	May 29, 2013
UMA, R D/O M RAJA BHADUR Vs. SYED FIROZ PASHA	March 20, 2013
UMADEVI Vs. SUPERINTENDENT OF POLICE	October 25, 2013
Umakanth Mahajan Vs. State of Karnataka, by its Secretary to Government, Department of Primary and Secondary Education, The Director, The Deputy Director, Pre-University Education Department and Chief Trustee, Shri Veerbhadreshwara Education Soc	December 3, 2013
UMAPATHY B.E., DGP, RESEARCH & RESTRUCTURING Vs. STATE OF KARNATAKA	April 3, 2013
UMASHANKAR ARADHYA ALIAS UMESH Vs. STATE OF KARNATAKA	April 10, 2013
UMESH Vs. STATE OF KARNATAKA	September 12, 2013
UMESH KRISHNAPPA TULASIMANI @ LAMANI AND OTHERS Vs. STATE OF KARNATAKA	April 15, 2013
UNION OF INDIA Vs. MARY NIRMAL SEN	October 30, 2013
UNION OF INDIA Vs. CHANDRASHEKAR	May 27, 2013
UNION OF INDIA Vs. B S BOPAIAH	November 28, 2013
UNION OF INDIA Vs. RAVINDRANATH PRADHAN	August 29, 2013
UNION OF INDIA Vs. MALLAPPA	August 21, 2013
UNION OF INDIA Vs. LAKSHMI	April 3, 2013
UNION OF INDIA Vs. S.N. VENKATESH	June 10, 2013
UNION OF INDIA Vs. S ELANGOVAN	October 31, 2013
UNION OF INDIA AND ORS Vs. SHIVARAMU S/O MUNI MANCHE GOWDA	June 14, 2013
UNION OF INDIA AND ORS. Vs. K. MALLIKARJUN AND ORS.	May 30, 2013
Union of India and The Deputy Chief Mechanical Engineer Vs. K. Sulochana	December 18, 2013
UNION OF INDIA BY INSPECTOR, RAILWAY PROTECTION FORCE Vs. A. ASHOK AND ORS.	December 12, 2013
UNION OF INDIA BY ITS GENERAL MANAGER SOUTH-WESTERN RAILWAYS, THE DIVISIONAL COMMERCIAL MANAGER AND THE DIVISIONAL PERSONNEL OFFICER, SOUTH-WESTERN RAILWAYS, MYSORE DIVISION Vs. SRI M. BHANUPRASAD	December 5, 2013
UNION OF INDIA BY SECRETARY, DEPARTMENT OF POSTS, CHIEF POST MASTER AND SENIOR SUPERINTENDENT OF RMS BANGALORE STD. DN. Vs. SRI N. MANJANNA	December 6, 2013
UNION OF INDIA BY THE SECRETARY, Vs. R. GEETHA,	March 18, 2013
Union of India rep. by Its Secretary, The Additional Director General Engineer (Personnel) and The Commandant MEG and Centre Vs. Sri Chandra S. and Others	November 26, 2013
UNION OF INDIA REP. BY THE SECRETARY AND CHIEF COMMISSIONER OF CENTRAL EXCISE, BANGALORE ZONE Vs. SRI CHIKKANNAPPA	December 3, 2013
Union of India Represented by its General Manager Vs. Sarojamma	September 27, 2013
Union of India represented by Its Secretary and Others Vs. K.M. Sreedhara	November 25, 2013
Union of India represented by The Secretary, The Central Board of Direct Taxes Department of Revenue by its Chairman, The Chief Commissioner of Income Tax and The Secretary Department of Personnel and Training Vs. Sri Lakshminarayana M. and Othe	November 29, 2013
Union of India Through Secretary Department of Secondary and Higher Education and Others Vs. Sri S.B. Sankadavar	November 28, 2013
Union of India through Secretary, The Director (AH) Department of Animal Husbandary Dairying and Fisheries and The Director Central Cattle Breeding Farm Vs. G. Krishnappa	December 4, 2013
Union of India, rep. by its Secretary, Inspector General (Communication) and The Deputy Inspector General, Commandant STS, Border Security Force Vs. Sri. B.S. Bopaiah	November 28, 2013
Union of India, rep. by The Secretary, The Director General, (Labour Welfare) and Appellate Authority Government of India and The Welfare Commissioner and Disciplinary Authority Labour Welfare Organisation Vs. J. Revathi	November 27, 2013
Union of India, The Chief Postmaster and The Senior Superintendent Vs. Rajeshwari	July 11, 2013
Union of India, The Engineer-in-Chief and The Chief Engineer Vs. Sri. N. Prabhuswamy	June 24, 2013
UNION OF INDIA; CHIEF PERSONAL OFFICER, SOUTH WESTERN RAILWAY BANGALORE DIVISION Vs. NAIRUTHYA RAILWAY; NARAYANAGOWDA S/O ANNAIAH; RAJANNA MAJOR	July 17, 2013
UNITED BREWERIES LTD. Vs. KHODAYS BREWERIES LIMITED INDUSTRIES LTD.	April 1, 2013
UNITED INDIA INSURANCE CO LTD Vs. PUTTERAMMA AND ORS	April 2, 2013
UNITED INDIA INSURANCE CO LTD Vs. R R AMBIKA AND ORS	March 4, 2013
UNITED INDIA INSURANCE CO LTD Vs. TULASHIDEVI AND ORS	January 10, 2013
UNITED INDIA INSURANCE CO LTD Vs. RAMACHANDRAPPA	April 1, 2013
UNITED INDIA INSURANCE CO LTD Vs. UMA W/O DR SHARATHCHANDRA AND ORS	April 4, 2013
UNITED INDIA INSURANCE CO LTD ; SAROJA; RAGHU G AND ORS Vs. SAROJA; G RAGHU AND ORS	August 7, 2013
UNITED INDIA INSURANCE CO LTD AND ORS Vs. CHANDRAKANTH MARUTHI BAVEDKAR AND ORS	August 2, 2013
UNITED INDIA INSURANCE CO, LTD Vs. MUNINARASAMMA	January 17, 2013
UNITED INDIA INSURANCE CO. LTD Vs. R. SURESH	February 27, 2013
UNITED INDIA INSURANCE CO. LTD Vs. GANAPATHI	November 12, 2013
United India Insurance Co. Ltd. Vs. Sri. Veeranna Puranthar and Others	August 1, 2013
United India Insurance Co. Ltd. Vs. Miss Kavitha and Others	August 1, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. MAREPPA AND A. JAFFAR SAB	January 3, 2013
United India Insurance Co. Ltd., Branch Office, Hulidev Complex, By Divisional Manager and United India Insurance Co. Ltd., Krishna Complex, By its Manager Vs. Krishna Narayana Naik and Simon Poul Almeida	November 27, 2013
United India Insurance Co., Ltd. Vs. Pushpa and Others	August 1, 2013
United India Insurance Co., Ltd. Vs. Master Roshan and Others	August 1, 2013
United India Insurance Co., Ltd., rep. by its Divisional Manager, Sri. Nagappa Vs. Miss Savitha and Others	August 1, 2013
United India Insurance Co., Ltd., The Deputy General Manager, United India Insurance Co., Ltd. and The Senior Divisional Manager, United India Insurance Co., Ltd. Vs. Sri. B. Venugopal	March 27, 2013
United India Insurance Company Limited Vs. H.J. Rajendra, Shivalingappa and D. Vasappa Gowda	July 23, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALAKRISHNA GOWDA AND ORS	September 20, 2013
United India Insurance Company Limited through its Divisional Manager Vs. Shantabai, Laxmibai and Ninganagouda	December 2, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, REPRESENTED BY THE MANAGER Vs. SHRI. SRINIVASA REDDY AND SHRI. D. FERNANDEZ	November 25, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. KHAJA PASHA AND ORS	January 9, 2013
UNITED TELECOMS LTD Vs. COMMISSIONER OF C. EX., BANGALORE	June 27, 2013
United Transport Vs. General Manager, The Chief Administrative Officer (Construction), Dy. Chief Engineer (West)(Construction) South Western Railway and The Executive Engineer (West)(Construction) South Western Railway	June 24, 2013
UNIVERSITY OF AGRICULTURAL Vs. SAROJA GUPTA	August 6, 2013
UPENDRA NAYAK Vs. STATE OF KARNATAKA	July 24, 2013
URBAN HEIGHTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	December 16, 2013
Usha Rani Vs. Bangalore Development Authority	July 2, 2013
USHA S PRABHAKAR Vs. VIMALA MOULY	August 23, 2013
USHARANI Vs. STATE OF KARNATAKA	November 29, 2013
Usmansab alias Subhani Vs. State of Karnataka by State Public Prosecutor	September 26, 2013
Utracon Structural Systems Pvt. Ltd. Vs. State of Karnataka Represented by the Assistant Commissioner and Commercial Taxes	March 25, 2013
UTTAM SANTHOSH S/O SANTHOSH KUMAR K Vs. STATE	February 20, 2013
V CHITRA C/O K R VIJAY KUMAR Vs. PREM KUMAR A S/O AMIRTHRAM	November 22, 2013
V KRISHNA MURTHY Vs. A SUDHA; NEW INDIA ASSURANCE COMPANY LIMITED	August 2, 2013
V NAGARAJAIAH Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD ; KRISHNAPPA	August 6, 2013
V P MAHENDRA S/O LATE V T PADMANABHAN Vs. NITCO CONSTRUCTION MATERIALS PVT LTD	January 16, 2013
V RAGHAVENDRA Vs. V VISHWAS S/O LATE VENKATADRI	November 22, 2013
V RAMU @ RAMAIAH S/O LATE VENKATARAMANAPPA; V KRISHNAPPA Vs. STATE OF KARNATAKA; BANGALORE DEVELOPMENT AUTHORITY	January 17, 2013
V S CHANDREGOWDA AND ORS Vs. GOVERNMENT OF KARNATAKA AND ORS	April 24, 2013
V SONNE GOWDA Vs. RATNAMMA	January 4, 2013
V VEERAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE AND ORS	August 23, 2013
V. ANANDASELVAM Vs. MOHHAMMED INAYAT	April 9, 2013
V. CHINNABAI, MYSORE Vs. MYSORE URBAN DEVELOPMENT	August 5, 2013
V. GIRIDHARA Vs. M.A. REHAMAN	February 1, 2013
V. Govindegowda Vs. State of Karnataka Rep. by its Secretary, The Chief Engineer (C and B), The Executive Engineer and The Asst. Executive Engineer	July 18, 2013
V. Kotanaik Vs. Union of India, The Deputy Chief Security Commissioner and The Security Commissioner Railway Protection Force	September 16, 2013
V. MANJUNATH Vs. CONTROLLER OF LEGAL METROLOGY	November 5, 2013
V. Manjunatha Murthy alias Buddu Vs. State by Hoskote Police Station Hoskote	August 30, 2013
V. Narayan Vs. State by Beechanahalli Police Station	July 11, 2013
V. RADAKRISHNA Vs. HARI CHARANSINGH	September 6, 2013
V. Rajani Vs. Assistant Commissioner, Doddaballapura Division, The Tahsildar, Devanahalli Taluq, Sri Govindaraju and Sri Narayanappa	March 20, 2013
V. RAMACHANDRAPPA, CHIKKABALLAPUR DISTRICT Vs. DIVISIONAL CONTROLLER	June 27, 2013
V. SHANKARA RAO Vs. V. ESWARA RAO	July 10, 2013
V. Shiv Anna Vs. Senior Geologist (M) Department of Mines and Geology	October 22, 2013
V. Shobha Vs. Venkata Lakshmamma	July 25, 2013
V. Sridhar and Others Vs. Director, The Scientific Advisor to Raksha Manthri and Secretary and The Union of India	July 10, 2013
V. SRINIVASA PRASAD Vs. S.N. KRISHNAIAH SETTY AND ANOTHER	April 4, 2013
V. Srinivasa Rao Vs. State Bank of India	August 5, 2013
V.B. Nadyal Vs. Rajeev Gandhi University of Health Sciences rep. by its Registrar and M.R. Medical College rep. by its Chairman	December 4, 2013
V.ETHIRAJ Vs. S.SRIDEVI	June 7, 2013
V.G. Manjunatha alias Manjappa, V.G. Halanagouda alias Halappa, Smt. Sowbhagyamma and V.G. Kotramma Vs. V.G. Halanagouda and Others	May 28, 2013
V.M. Gani and Sons Vs. Gulbarga Electricity Supply Company Limited	January 2, 2013
V.N. Lakshmikanthappa Vs. State of Karnataka, represented by its Prl. Secretary, Department of Urban Development and Others	November 25, 2013
V.PRABHANJANA Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 21, 2013
V.SHARADA Vs. BANGALORE DEVELOPMENT AUTHORITY	December 17, 2013
VADIRAJ ACHARY Vs. STATE OF KARNATAKA AND ORS	September 26, 2013
Vahini Irrigation Private Limited (A Company Incorporated Under the Companies Act 1956) Vs. Karnataka State Road Transport Corporation by its Managing Director	August 1, 2013
Vahini Irrigation Private Ltd. Vs. Karnataka State Road Transport Corporation	July 4, 2013
Vaishnav Constructions rep. by its Proprietor Sri. V. Lakshman Vs. Abdul Hameed Verkumb, Mrs. Naseema Abdul Hameed, Mrs. Safeenath Sajida Beevi and Mr. Harshavardana H.N., Chief Architect	November 28, 2013
Vanahalli Homeo Pharmaceuticals Vs. Karnataka State Drug Logistics and Warehousing Society Regd. and The Commissioner for Health and Family Welfare Services	September 12, 2013
VANAMALA Vs. THE DEPUTY COMMISSIONER, BIJAPUR AND ORS.	December 17, 2013
VANARATHNA Vs. THE BANGALORE DEVELOPMENT AUTHORITY BY ITS COMMISSIONER AND THE ASST. EXECUTIVE ENGINEER	December 11, 2013
VANATRAYAN @ CHINNAPPAN Vs. STATE	July 16, 2013
Vani G. Vs. Mamatha Upoor Adiga	September 25, 2013
VANITA THOMAS Vs. STATE	November 5, 2013
Vaps Technosoft Pvt. Ltd. Vs. State of Karnataka and Others	July 3, 2013
VARADARAJU Vs. DIVISIONAL CONTROLLER KSRTC MYSORE CITY TRANSPORT DIVISION	October 10, 2013
Varalakshmi and Others Vs. Proprietor, M/s. K.N.R. construction Ltd. and The Regional Manager, New India Assurance Co. Ltd.	November 11, 2013
Varalakshmi J. and Smt. Noorjahan Vs. State of Karnataka, Bruhath Bangalore Mahanagara Palike N.R. Square and The Regional Commissioner	August 8, 2013
Vasant Vs. State of Karnataka through Ameengad Police Station	September 6, 2013
VASANTHA DEVADIGA Vs. STATE OF KARNATAKA	October 25, 2013
VASANTHAMMA Vs. THE STATE OF KARNATAKA	January 24, 2013
VASANTHAMMA AND ORS Vs. S CHANDREGOWDA	October 24, 2013
Vasanthi S. Bangera and Smt. Sabitha S. Kalmady Vs. Jayanthi S.K. and Others	July 10, 2013
VASAVI CREDIT CO-OPERATIVE, SOCIETY LTD. Vs. H.L. MANJUNATH	September 3, 2013
VASAVI CREDIT COOPERATIVE SOCIETY Vs. B.M. SHIVA RUDRAIAH	January 2, 2013
Vasim and Jafru Vs. State of Karnataka	July 29, 2013
VASU NAIK AND ORS Vs. UNION OF INDIA AND ORS	April 24, 2013
VASU SHETTY Vs. JANAKI DATTATREYA KHANDKE	August 1, 2013
VASUDEV ADIGAS FAST FOOD PVT. LTD. & ANR. Vs. RADHAKRISHNA ADIGA	June 17, 2013
Vasudevacharya and Smt. Bhagyalaxmi Vs. State of Karnataka, R/by Police Inspector, Vidyagiri Police Station, rep. by SPP High Court of Karnataka and Arvind Mugadur	September 30, 2013
Vathika International Travels Vs. Assistant Commissioner of Central Excise ST and EOU Division and Others	April 1, 2013
VEENA M W/O GANESH M Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD AND ORS	March 20, 2013
VEENA PATIL Vs. DIRECTOR, KARNATAKA HIGHER EDUCATION	May 31, 2013
VEERABADRAPPA Vs. SWETHA	November 29, 2013
Veerabhadra Shetty Vs. State by V.V. Puram Police	June 24, 2013
VEERARAGANDHAM BRAHMAIAH Vs. DEPUTY DIRECTOR OF LAND RECORDS	October 31, 2013
VEERASHAIVA SANGHA Vs. ASST. COMMISSIONER OF COMMERCIAL TAXES	August 21, 2013
Veerendra Doshi Vs. State Bank of India Stressed Assets Management Group and Others	September 26, 2013
Veerendra N. Kamath Vs. Deputy Commissioner, The Special Tahsildar and Sri. Lakshman Nayak	August 1, 2013
VEERESH GOUDA Vs. STATE OF KARNATAKA	February 11, 2013
VEERUPAKSHAYYA Vs. STATE	February 13, 2013
VENKAT WOMENS' EDUCATIONAL RURAL AND URBAN INTEGRATED DEVELOPMENT SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	February 1, 2013
Venkata Vasu Chakkera, Mr. Venkata Krishna Chakra and Mr. Chakkera Ramachandra Charyulu Vs. State of Karnataka and Mrs. Sripriya	July 2, 2013
VENKATABOVIM Vs. HEMANTH	September 20, 2013
Venkatachalapathi Vs. Deputy Director for Public Instruction and The Block Education Officer	July 11, 2013
VENKATACHALAPATHI Vs. STATE OF KARNATAKA	July 29, 2013
VENKATACHALAPATHY Vs. STATE OF KARNATAKA	July 1, 2013
VENKATAGIRIAPPA Vs. VENKATAGIRIAPPA	February 1, 2013
Venkatagiriyappa and Sri. M.V. Narayanswamy Vs. State of Karnataka	June 26, 2013
Venkatalakshmamma Subbaiah Setty Education and Charitable Trust, Sri. Jagannatha Setty and Smt. J. Yashodamma Vs. M/s. Canara Bank Majestic Branch	June 24, 2013
VENKATALAKSHMI, P YESHAVANTHKUMAR, P VENKATESH AND P JAGADISH Vs. REVANNA, T NAGESH AND NEW INDIA ASSURANCE CO LTD	December 3, 2013
VENKATAMMA Vs. NANJAMMA	November 8, 2013
VENKATAMMA Vs. ANKAMMA	April 10, 2013
Venkatamma, (M. Srinivas) Vs. State of Karnataka, The Chairman, Land Tribunal and Patel Ramaiah, ( Sri R. Muniraju and Others)	May 3, 2013
VENKATAPPA AND OTHERS Vs. STATE OF KARNATAKA	August 13, 2013
VENKATARAITIEGOWDA R.K. Vs. ELECTION OFFICER	December 27, 2013
VENKATARAMANA EDUCATION TRUST Vs. STATE OF KARNATAKA	August 8, 2013
Venkataramanachary Vs. Manjula and Kum. Jayaprada	September 13, 2013
Venkataramanappa Vs. Hemavathi, Sri. Maruthi, Smt. Lakshmi alias Rekha and Sri. Hombegowda	September 17, 2013
VENKATARAMANAPPA Vs. THE ORIENTAL INSURANCE CO. LTD. AND M.S. MUNIRAJU	December 16, 2013
VENKATARAMEGOWDA @ CHANDRU Vs. BASAVARAJU AND ORS	October 8, 2013
Venkataravanappa Vs. Chairman and the Assistant Commissioner, A. Narayanaswamy, Kanakappa, Since dead, rep. by LRs. Raghu and Others and R. Shivappa	September 12, 2013
VENKATARAVANAPPA Vs. STATE	April 22, 2013
Venkategowda Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
Venkatesh Vs. Devaraju and The Manager, The New India Assurance Co., Ltd.	July 26, 2013
Venkatesh Vs. Sri. Shivaprasad R. and New India Assurance Co. Ltd.	September 13, 2013
VENKATESH Vs. COMMISSIONER	February 4, 2013
VENKATESH Vs. STATION HOUSE OFFICER	January 2, 2013
Venkatesh K. and Sri Dhanpal K. Vs. Sri J. Anthony Swamy	July 19, 2013
Venkatesh Kumar. M Vs. M/s The Millennium Credit Co-operative Society Ltd., The Sale Officer, M/s. The Millennium Credit Co-Operative Society Ltd. and Joint Registrar of Co-Operative Societies, Bangalore	April 19, 2013
VENKATESH NAIK Vs. STATE OF KARNATAKA	January 2, 2013
VENKATESH R Vs. DIVISIONAL MANAGER, KSRTC	January 10, 2013
Venkatesh S. Vs. Managing Committee of the Mount Carmel Educational Society, The Principal, Mount Carmel College, The Joint Director of Collegiate Education, Government of Karnataka and The Director of Collegiate Education, Government of Karnata	September 25, 2013
VENKATESH S/O JAGADISHA Vs. STATE OF KARNATAKA	February 4, 2013
VENKATESH S/O VENKATAPPA Vs. UNITED INDIA INSURANCE CO LTD	October 24, 2013
Venkatesh, Sunil Kumar alias Sunil, Naveen alias Naveen Kumar and Mohan Kumar alias Chatri Mohan Vs. State of Karnataka	July 12, 2013
Venkatesha alias Skill and Azar alias Laddu Vs. State of Karnataka	September 25, 2013
Venkateshappa Vs. State Bank of India, Kolar rep. by chief manager, N. Ramachandra Gowda and Venkataswamy	November 27, 2013
Venkateshappa Vs. Deputy Commissioner, The Assistant Commissioner, The Tahsildar and Venkatappa	July 3, 2013
VENKATESHWARA POWER PROJECT LTD. Vs. THE YAMAKANMARADI URBAN CO-OP. SOCIETY LTD. AND ORS.	July 31, 2013
Venkatramanaiah and Sri Venkataramanaiah Vs. Sri Muninarayanappa, Hotel Narayanappa and The Secretary, Kenchanakuppe Grama Panchayath	September 17, 2013
VENKOBA Vs. STATE OF KARNATAKA	February 19, 2013
Venugopal Reddy Vs. M/s. United India Insurance Co. Ltd. and Mr. Naresh Kumar	June 19, 2013
VENUGOPAL REDDY Vs. DIVISIONAL MANAGER, NEW INDIA INSURANCE COMPANY	September 17, 2013
VENUGOPALAREDDY AND OTHERS Vs. STATE OF KARNATAKA BY CHINTHAMANI RURAL POLICE	July 31, 2013
VENUS CONCRETE PRODUCTS Vs. STATE OF KARNATAKA	January 30, 2013
VF Arvind Brands Private Limited Vs. Additional Commissioner of Commercial Taxes	March 13, 2013
VIDYA MANOHARA TEERTHA SWAMIGALU PEETHADIPATHY Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY VIDHANA SOUDHA	January 2, 2013
VIDYA VIKAS EDUCATIONAL TRUST Vs. STATE OF KARNATAKA	August 12, 2013
Vidyasagar Vs. Narayanreddy	November 27, 2013
VIJAY @ PULIMOOTE AND KHALEEL IBRAHIMULLA @ KHALEEL Vs. STATE BY VIDYARANYAPURA POLICE	January 16, 2013
VIJAY KUMAR D. SHAH Vs. HEWLETT-PACKARD GLOBAL SOFT LTD.	December 3, 2013
Vijay Raj Vs. Santhosh Jain and Baby Mehak	September 6, 2013
VIJAY S/O RAMARAO TARAGE Vs. STATE OF KARNATAKA	February 7, 2013
VIJAY SHANKAR C. HEBBALLI Vs. STATE OF KARNATAKA	February 28, 2013
Vijaya Vs. State of Karnataka, The Recruitment Authority and the Deputy Director of Public Instructions (Administration) and The Nodal Officer, District Level Recruitment Committee	July 18, 2013
Vijaya Attavar Vs. Lakshmi, The Land Tribunal by its Chairman and State of Karnataka by its Revenue Secretary, Dept. of Revenue	September 26, 2013
VIJAYA BANK Vs. C NARASIMHAPPA	October 25, 2013
VIJAYA KUMARI Vs. SUDHARSHAN SHETTY	January 3, 2013
VIJAYAKRISHNA K T Vs. ASSISTANT PROVIDENT FUND	October 9, 2013
VIJAYAKUMAR Vs. STATE	January 9, 2013
VIJAYALAKSHMI Vs. THE STATE OF KARNATAKA THROUGH ITS PRINCIPAL SECRETARY, (PRIMARY & HIGHER EDUCATION)	December 19, 2013
Vijayalakshmi Vs. T. Jayalakshmamma Since Deceased by Her L.Rs., Sri V. Suryanarayana Shetty, Sri K. Keshava Hebbar and Smt. Saraswathi	December 2, 2013
Vijayalakshmi. G.U. Vs. Siddesh S. Hombaradi	November 29, 2013
VIJAYALAXMI @ VIJI, W/O GIRISHA Vs. STATE OF KARNATAKA	July 9, 2013
Vijayanagara Collage of Education Vs. Coordinator Task Force on Teachers Education Bangalore University and Others	June 5, 2013
VIJAYANAGARA SRI KRISHNADEVARAYA UNIVERSITY Vs. KATEPAGA VIJAYKUMAR	September 5, 2013
VIJAYANAND ROADLINES LTD. Vs. WYETH LIMITED	December 6, 2013
VIJAYKUMAR Vs. STATE OF KARNATAKA	March 1, 2013
VIJAYKUMAR S/O OBALAPPA Vs. RAJKUMAR SAKLECHA S/O KEEVRAJ SAKLECHA	June 14, 2013
VIJENDRA Vs. S.D. HOSAMANI	February 5, 2013
Viji H.S. alias Vijay Kumar alias Kencha alias Biliya Vs. State of Karnataka represented by State Public Prosecutor	November 27, 2013
VIKAS TELECOM LIMITED Vs. CITICROP FINANCE INDIA LTD.	December 9, 2013
Vimalabai Vs. State Through Women's P.S. Gulbarga	January 17, 2013
Vinay Acharya Vs. Assistant Commissioner, Tahsildar and K.G. Seetharam	July 2, 2013
Vinayaka Talkies A partnership firm rep. by its Partner R.N. Srinivas Vs. Dy. Labour Commissioner and Authority, Hassan Region, Asst. Labour Commissioner and Authority, Appointed under payment of Gratuity Act, Chikkamagalur Division and Puttaswa	December 4, 2013
Vinod Goel Vs. State of Karnataka and Alsaa Petroleum and Shipping FZC	February 21, 2013
VINOD GOEL Vs. STATE OF KARNATAKA	February 21, 2013
VINOD KANNAN Vs. PRADEEP KRISHNAN	June 6, 2013
Vinod R.K. Vs. Geetha R.	September 12, 2013
Vinod S.D. Madavi Vs. State of Karnataka	July 18, 2013
VINODA Vs. THE STATE OF KARNATAKA REP BY THE STATE HOUSE OFFICER	December 20, 2013
Viom Networks Ltd. Rep by its Authorised Signatory Mr. M.S. Gautham Vs. Bangalore Electricity Supply Company Limited Rep by its Managing Director and The Asst. Executive Engineer (Ele)	October 11, 2013
VIR RETAIL PRIVATE LIMITED Vs. UNION OF INDIA	April 15, 2013
VIRAL GODA @ VIRAL DHULIA Vs. VIRAG R. DHULIA	July 25, 2013
Virupakshappa Vs. Assistant Director of Land Records	January 3, 2013
Vishnumurthy Temple athur by its Committee of Management Vs. Rajya Dharmika Parishat and The State of Karnataka Commissioner for Hindu Religious and Endowments	September 27, 2013
Vishwabharathi Education Society Sri Vishwabharathi Group of Institutions by its Joint Secretary Vs. State of Karnataka by its Principal Secretary to Government Higher Education and Others	October 7, 2013
Vishwabharathi House Building Co-operative Society Ltd. Vs. Bangalore Development Authority	September 13, 2013
VISHWACHANDRA Vs. PRATIMA	September 19, 2013
VISHWAKARMA SAHAKARA BANK LTD., BY ITS GENERAL MANAGER AND THE PRESIDENT, VISHWAKARMA SAHAKARA BANK LTD. Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES AND SRI SADANANDA	December 17, 2013
Vishwanath Vs. State of Karnataka	March 20, 2013
Vishwanath and M.C. Malkajappa C. Totad (M.C. Totad) Vs. State of Karnataka	January 22, 2013
Vishwanath Basappa Mutagi Vs. Basappa Ulavappa Mutagi	February 22, 2013
VISHWANATH REDDY A.E Vs. STATE OF KARNATAKA	February 1, 2013
VISHWANATH SWAMI Vs. BAR COUNCIL OF INDIA	April 24, 2013
Vishwaradhya and Others Vs. Kavita	January 11, 2013
VISHWARAJ Vs. B M BYRAPPA	March 1, 2013
VISKAAN ASSOCIATES Vs. ISRO SATELLITE CENTRE	April 4, 2013
Visveshvaraya Grameena Bank, Now rep. by its Branch Manager and Chairman Vs. N. Madappa and The State of Karnataka, Department of Finance rep. by its Secretary	November 27, 2013
VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 20, 2013
Vithal, Sri. Halappa and Sri. Malakari Vs. State of Karnataka through Raibag Police Station by SPP	November 29, 2013
VITTAL Vs. THE STATE OF KARNATAKA THROUGH AFZALPUR P.S.	December 16, 2013
VITTAL Vs. STATE OF KARNATAKA	August 26, 2013
VITTAL A. NAYAK Vs. THE COMMISSIONER OF COMMERCIAL TAXES	November 13, 2013
Vittal Devika Vs. Praveen Kumar K.	September 26, 2013
Vittal Sultan Hegade, Sri. Kallappa Shiddappa Hegade and Sri. Hanamant Vittal Hegade Vs. Sri. Mayappa Gangaram Hegade, Sri. Ningappa Gangappa Hegade, Sri. Siddappa Gangappa Hegade and Sri. Sultan Bhimappa Hegade	December 2, 2013
Vivek Vs. Hasharaj and Others	July 31, 2013
Vivekananda Shetty Vs. Raghu Achar, Mahabala Shetty and The Divisional Manager New India Ass. Co. Ltd.	October 10, 2013
VIVEKANANDA SPORTS AND RECREATION CLUB NO. 779 Vs. THE SUPERINTENDENT OF POLICE	April 17, 2013
WAHEEDA @ NANNIJAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD	November 8, 2013
WAJID PASHA Vs. THE CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY BANGALORE	October 28, 2013
WASIM S/O ABDULRASHID MULLA Vs. STATE OF KARNATAKA	September 12, 2013
WAZEED SAB S/O CHAMAN SAB Vs. A K BASAVARAJAPPA S/O BAIRAPPA	November 14, 2013
WESTBURY HOSPITALITY PRIVATE LIMITED AND ORS Vs. SECRETARY STATE OF KARNATAKA AND ORS	March 5, 2013
WIPRO GE HEALTHCARE PRIVATE LIMITED Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEUROSCIENCES	July 19, 2013
WIPRO GE HEALTHCARE PRIVATE LIMITED (FORMERLY WIPRO GE MEDICAL SYSTEMS LIMITED) Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	December 6, 2013
WIPRO INFRASTRUCTURE ENGINEERING (A DIVISION OF WIPRO LIMITED) Vs. STATE OF KARNATAKA	July 4, 2013
WIPRO LIMITED Vs. STATE OF KARNATAKA	December 6, 2013
WIPRO LIMITED Vs. NIL	March 1, 2013
WIPRO LIMITED Vs. THE STATE OF KARNATAKA	December 12, 2013
Workmen of Karnataka Soaps and Detergents Limited Vs. State of Karnataka and The Karnataka Soaps and Detergents Limited	March 28, 2013
XEROX INDIA LIMITED Vs. STATE OF KARNATAKA	November 21, 2013
Y N ASHWATHA GOWDA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT	August 21, 2013
Y PANDURANGA Vs. DEPUTY COMMISSIONER	April 2, 2013
Y RUPLA NAIKA Vs. MOHAMMED MUSTHAFA	October 30, 2013
Y V MUNIRAJU Vs. JAYAMMA	November 14, 2013
Y. ANANTHAPADMANABHA BHATT Vs. DEPUTY COMMISSIONER, UDUPI AND OTHERS	February 8, 2013
Y. Halappa and Sri. Y. Kotrabasappa Vs. State of Karnataka and Others	September 25, 2013
Y. Lakshminarayana, Sri. N. Murali, Sri C. Manjunatha and Sri Dinesh Vs. State of Karnataka, The Karnataka Industrial Area Development Board (K.I.A.D.B.) and The Special Land Acquisition Officer	July 4, 2013
Y.C. Dasaraja Urs Vs. H.R. Prasanna Kumar and Mysore Urban Development Authority rep. by its Commissioner	December 4, 2013
Y.N. MALLINATH Vs. SANGAMMA	January 29, 2013
Y.R. Manohar Vs. Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise	July 26, 2013
YADAYYA Vs. STATE OF KARNATAKA AND OTHERS	March 22, 2013
YADUGIRI YATHIRAJA MUTT, A RELIGIOUS INSITITUTION AND ORS Vs. B K SURYANARAYANA S/O B V KRISHNAMURTHY AND ORS	February 20, 2013
YAKUB S/O MOHAMMED KOPAR Vs. S J RAJASHEKAR	November 21, 2013
Yalakkigowda and Others Vs. Principal Secretary, Government of Karnataka Revenue Department, State of Karnataka represented by it's Secretary Irrigation Department, The Deputy Commissioner and The Special Land Acquisition Officer, Hemavathi Rese	October 8, 2013
Yallamma, Ramaiah and Anandappa Vs. Rathnamma and Others	September 13, 2013
YALLAPPA, RAJU AND SONABAI Vs. MAHESH AND THE BRANCH/DIVISIONAL MANAGER, THROUGH BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.	December 3, 2013
Yamanappa and Kanakawwa Vs. Bhamachari and Branch Manager United India Insurance Co. Ltd.	June 6, 2013
Yamanappa, Sri. Babu, Sri. Vilas and Sri. Dondiram Vs. Sri. Neevratti and Gurubasu	October 29, 2013
YASHASVI Vs. STATE ELECTION COMMISSIONER	February 27, 2013
Yashaswini K.S. Vs. Union of India and Others	September 6, 2013
YASHAVANT Vs. SENIOR MANAGER A.B.N. AMRO BANK N.V.	March 1, 2013
YASHAVANT Vs. A.B.N. AMRO BANK N.V.	February 28, 2013
Yashoda Vs. Naveen and The New India Insurance Co. Ltd., Divisional Office rep. by the Manager	November 25, 2013
YASHODA GOWDH Vs. STATE OF KARNATAKA	October 8, 2013
YASHODAMMA Vs. R KUMARA SWAMY	April 18, 2013
Yashodamma Vs. Mrs. M. Ratna	November 25, 2013
Yashodamma Educational Trust Vs. State of Karnataka and Others	June 27, 2013
Yashodha Vs. State of Karnataka, The Deputy Commissioner, The Assistant Commissioner and The Tahasildar Sullia	July 1, 2013
YASHODHA Vs. SACHIN SHANKAR SUREKAR	August 13, 2013
Yashodhamma Vs. State by Saligrama Police Station	October 28, 2013
YASHODHAMMA AND ORS Vs. P ANWAR KHAN AND ORS	April 5, 2013
YASHWANTH DONGRE Vs. SALMAN RASHEED	September 12, 2013
YASIN @ SYED YASIN Vs. ASHABI	October 31, 2013
Yathish Vs. Thirumaleshwara, United India Insurance Co., Ltd. Santhosh Bhandary and United India Insurance Co., Ltd.	July 26, 2013
YELLAMMA AND ORS Vs. MANAGING DIRECTOR, BMTC AND ORS	March 5, 2013
YERUKULA PEDDANNA Vs. STATE, INSPECTOR OF POLICE, CBI, SPE, BANGALORE	April 1, 2013
YESHODA Vs. H N ANNAYAPPA	January 10, 2013
YOGANAND H.G. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 26, 2013
YOGANANDA AND OTHERS Vs. STATE OF KARNATAKA	August 19, 2013
YOGANARASIMHAM @ NARASIMHA S/O LATE VARADARAJU Vs. STATE	August 1, 2013
Yoganarasimham alias Narasimha Vs. State by Mandi Mohalla Police	August 1, 2013
Yoganna Vs. State of Karnataka Rep. by its Secretary and Special Land Acquisition Officer, Hemavathi Irrigation Project-II	October 10, 2013
YOGISHA, S/O NAGARAJAPPA Vs. STATE OF KARNATAKA AND ORS	June 3, 2013
YOJAKA MARINE (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 22, 2013
YOUNG MEN'S CHRISTIAN ASSOCIATION Vs. SHIVASHANKAR	November 5, 2013
Yusuf Vs. Janardhana, The Manager, The National Insurance Co., Ltd. 3rd floor, High Lane Plaze M. G. Road Kasargod, P.K. Hassain Kutty and The Manager, The National Insurance Co., Ltd., 3rd Floor, Ganesh Building, B.C. Road, Bantwal Taluk@respon	October 11, 2013
Zaheer Vs. State of Karnataka Kanakapura Town Police	January 7, 2013
ZAHIDA BEGUM Vs. STATE OF KARNATAKA	June 18, 2013
ZAHIRA @ KHATUN BEE Vs. UNION OF INDIA	April 17, 2013
Zahirabi Vs. Goribi and Others	August 21, 2013
Zaibunnisa Vs. State of Karnataka, The Land Tribunal and Nisar Ahmed	July 3, 2013
ZAINABI Vs. SPECIAL LAND ACQUISITION OFFICER	April 2, 2013
Zakira Khanum and Ms. Syeeda Rahman Vs. Mazhar Ahmed Khan and Mrs. Adila Begum	November 11, 2013
ZIBUN W/O NOORHAMED BAGWAN AND ORS Vs. SHABIRAHAMED ABDULSATTAR TUMMANMATTI AND ORS	April 19, 2013
ZONAL MANAGER IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. K.N. PARMESHWARAIAH	April 15, 2013

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