IRINE D'SOUZA Vs. SHAMBU KALLU VEERABHADRA TEMPLE UDYAVARA
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July 10, 2012 |
K.L. GNANAPRASAD RAO Vs. STATE OF KARNATAKA
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August 25, 2012 |
K.P. SHIVAPPA Vs. STATE
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October 1, 2012 |
P. NAGARATHNA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
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June 11, 2012 |
RADHA BAI Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION SHIMOGA
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July 26, 2012 |
Y.S. COMPANY ENTERPRISES, BANGALORE Vs. AARTHI CAROLINE EDWARDS
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April 11, 2012 |
12 Technologies India Private Limited - 132/133, Divyasee Technopolis, Yamalur Post, Off Airport Road, Banglaore - 560037 Vs. NIL
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January 6, 2012 |
A A GANAPATHY Vs. STATE OF KARNATAKA BY SUB-INSPECTOR OF POLICE
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June 4, 2012 |
A ANANTHAYYA BHAT Vs. K S SURYA NARAYANA RAO
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June 5, 2012 |
A B SUBHASH @ BOSE; K K DEVAIAH @ DEVI @ DINESH Vs. STATE OF KARNATAKA
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July 6, 2012 |
A CHANDRAPPA Vs. MANAGEMENT OF BANGALORE METROPOLITAN TRANSPORT CORPORATION
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July 10, 2012 |
A G AJITH KUMAR Vs. STATE
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July 16, 2012 |
A G CHANDRAPPA Vs. M G SHIVAPPA
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July 6, 2012 |
A GOVINDARAJU Vs. STATE OF KARNATAKA
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September 10, 2012 |
A K MUNIYAMMA AND ORS Vs. PEDDANARAYANAPPA AND ORS
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October 19, 2012 |
A KOWSALYA BAI Vs. UNION OF INDIA
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June 5, 2012 |
A N MASHALDI Vs. STATE OF KARNATAKA
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June 8, 2012 |
A N RAMALINGEGOWDA Vs. STATE OF KARNATAKA BY ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT
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February 7, 2012 |
A N VENU Vs. VENKATASWAMY ALIAS VENKATASWAMAPPA
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June 7, 2012 |
A NAGARAJA Vs. ASSISTANT COMMISSIONER
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July 2, 2012 |
A NAGENDRA Vs. K NAGARAJ
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September 26, 2012 |
A NARASIMHA Vs. G C DAYANANDA
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August 2, 2012 |
A Narayanappa S/o. Ashwathappa Vs. Government of Karnataka Rep. by Its Secretary Department of Panchayath Raj Dr. B.R. Ambedkar Veedhi, M.S. Building, Bangalore - 560001 and others
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September 7, 2012 |
A SOLOMON Vs. USHA U RAO
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July 17, 2012 |
A SURESH SHETTY AND ORS Vs. REGIONAL TRANSPORT AUTHORITY
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July 3, 2012 |
A V KULKARNI Vs. STATE OF KARNATAKA KRISHNARAJA POLICE STATION
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August 2, 2012 |
A VEERESH Vs. STATE OF KARNATAKA
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December 12, 2012 |
A. ABDUL RAFEEKH Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
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December 11, 2012 |
A. Ananthayya Bhat S/o Late Subbanna Bhat Vs. Sri K.S. Surya Narayana Rao Chief Executive Officer Zilla Panchayath Bangalore Urban District Krushi Bhavan Complex Bangalore, Sri C. Mariyappa president Zilla Panchayath Bangalore Urban district Kru
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June 5, 2012 |
A. Anwar Pasha S/o. Late Ameer Jan Vs. The Managing Director (Admn. and HR) Karnataka Power Transmission Corporation Limited, Cauveri Bhavan, Bangalore and others
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September 27, 2012 |
A. GOPAL Vs. STATE OF KARNATAKA
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April 12, 2012 |
A. Govindaraju, S/o. Late Sri. Appanna Vs. State of Karnataka, by Lok Ayuktha Police, City Division, Bangalore Rep. by Learned Public Prosecutor
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September 10, 2012 |
A. Janardhana Shetty, Son of Late Sankappa Shetty Vs. The State of Karnataka, represented by its Secretary, Department of Commerce and Industries, Vidhana Soudha, Bangalore-560001, Special Land Acquisition Officer, The Karnataka Industrial Area
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September 27, 2012 |
A. KRISHNAPPA Vs. STATE OF KARNATAKA
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January 2, 2012 |
A. L. SATISH KUMAR Vs. STATE OF KARNATAKA
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September 14, 2012 |
A. Mohandas Rai S/o K. Thamappa Rai Vs. Sri Rajesh Shah S/o P.H. Shah
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November 2, 2012 |
A. Shyamasundar, S/o. Laksminarayana Vs. Sri. Abdul Hameed, S/o. Aboobkar Hassan
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August 10, 2012 |
A. Syed Mastan, S/o Late Syed Ahmed Vs. Mr. A Syed Mahaboob, S/o Late Syed Ahmed
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August 1, 2012 |
A.B. RESHMI Vs. GOVERNMENT OF KARNATAKA
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December 11, 2012 |
A.B. WADEYAR Vs. HIGH COURT OF KARNATAKA
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December 18, 2012 |
A.C. FRANCIS Vs. B.K. SURENDRAKUMAR
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March 14, 2012 |
A.C. Muniraju S/o Late Chikkappanna Vs. S.M. Narayanagowda S/o Late. Munegowda
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October 1, 2012 |
A.C.PRAKASH Vs. TAZEEN RUHI
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December 10, 2012 |
A.G. Jayanna Vs. The State of Karnataka
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May 4, 2012 |
A.G. NAGARAJ Vs. C.H. RUDRAPPA
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September 4, 2012 |
A.H. Girisha S/o. Hemanna AN Gadi Vs. Dr. S Sadashivappa
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January 3, 2012 |
A.H. Vijaya Kumar, S/o. Late A.V. Hanumantha Rao and others Vs. Venkata Reddy The Managing Director and Member Secretary Common Cadre Committee For Primary Co-Operative Agriculture and Rural Development Banks in Karnataka, Alur Venkata Rao Road
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January 4, 2012 |
A.M. KRISHNEGOWDA Vs. STATE OF KARNATAKA
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March 2, 2012 |
A.M. Siddeshwara Aradhya S/o late Nanjaiah Vs. M/s. Federal Bank Ltd., Rep by its Authorised Officer Banaswadi Branch No. 7, OMBR Layout Banaswadi Main Road Banaswadi, Bangalore-43, Smt. V. Vijayalakshmi W/o Bhadraradhya
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August 13, 2012 |
A.M. Sudhakar Vs. Magnus Health Care and Research Centre (P.) Ltd.
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July 2, 2012 |
A.N. Jayanathi W/o A.R. Prakash Vs. The Deputy Commissioenr Chickamagalur District Chickamagalur, The Deputy Commissioner of Excise, Chickamagalur Dist. Chickamagalur, The Excise Inspector Kadur Range, Kadur Chickamagalur District and L. Krishna
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October 10, 2012 |
A.S Veeraiah S/o Subbappa Vs. B. Ninganna S/o Foster Father Nangappa
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April 20, 2012 |
A.S. KRISHNA MURTHY, Vs. ABDUL MAJID AND THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
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November 2, 2012 |
A.S.NARAYANA RAO Vs. CHAIRMAN
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October 31, 2012 |
A.SAIKUMAR Vs. R.G.SHASHIKALA
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August 25, 2012 |
A.Z. Zahir Hussain S/o Late Zainul Hussain Vs. H. Sadashiva S/o Late P. Hanumaiah
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August 9, 2012 |
AADIL @ SYED AADIL Vs. STATE THROUGH ASHOK NAGAR
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November 20, 2012 |
Abbas Ali Bohra S/o Late Tayab Ali Bohra Vs. Sri V.V. Armugam S/o V.S. Venkateshan
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November 6, 2012 |
Abbobakkar Siddique Vs. The Managalore City Corporation Mangalore DK Represented by its Commissioner, The Standing Committee for Tax Finance and Appeals, Mangalore City Corporation Represented by its President and Sri K.S. Abdul Azeez
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September 13, 2012 |
ABDUL AZEEM Vs. STATE OF KARNATAKA
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April 10, 2012 |
Abdul Gafoor and others Vs. State by Punjalakatte Police, rep. by SPP High Court of Karnataka and Hassan Saheb S/o. Budan Saheb
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September 14, 2012 |
ABDUL HAFEEZ Vs. STATE
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June 29, 2012 |
ABDUL KHADAR Vs. STATE OF KARNATAKA
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July 2, 2012 |
ABDUL KHADAR Vs. MALLIK L KAPADIA
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July 30, 2012 |
Abdul Khadar S/o. Abdulla Vs. State of Karnataka Represented by CCB Police, Bangalore
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September 24, 2012 |
Abdul Mafeez S/o Abdul Rauf Vs. Branch Manager National Insurance Company Ltd Branch Office, Giri Complex Basaveshwar Chowk Gandhi Gunj Road Bidar and Mohan S/o Sharanappa Khadke Major
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December 7, 2012 |
ABDUL MAZHAR Vs. STATE BY MANGALORE
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July 13, 2012 |
ABDUL NAVEED Vs. MASBAH NAJAM
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March 21, 2012 |
Abdul Rahman S/o Lt Mohd Abdulla Major, Abdul Rahim S/o Lt Mohd Abdulla Major, Smt. Fouzia Begum Since Dead by Lrs (Latheef Khan Husband of Deceased Fouzia Begum, Major and others) All Are R/a 75/3, Makan Road Bangalore - 1 and Amthul Muqeet D/o Late Mohd Vs.
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September 4, 2012 |
ABDUL REHMAN Vs. JAYALAKSHMI
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August 21, 2012 |
ABDUL RUB SHARIFF Vs. STATE OF KARNATAKA
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December 14, 2012 |
ABDUL SALAM Vs. B VENKATA VARA PRASAD
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August 24, 2012 |
ABDUL SATTAR Vs. STATE OF KARNATAKA
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August 14, 2012 |
Abdul Vazeed S/o Vazid Sab Vs. Sri. Jayaraj S/o Anthappa, Major Matasagara Village and Post Sakaleshapura Taluk Hassan District (Owner of the lorry bearing Reg. No. KA-13/6859) and The Branch Manager New India Assurance Co. Ltd. Hema Mansion, Ga
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September 13, 2012 |
Abdulkhadar Jilani S/o Dongarisab Goye @ Gove Vs. Yasmin W/o Abdulkhadar Jilani Goye @ Gove
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November 28, 2012 |
ABDULLA BAIG @ ZAMEER Vs. R. PRAKASH
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October 8, 2012 |
ABDULSAMAD Vs. SURESH BASAVANT KHANAGOANKAR
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August 24, 2012 |
Abhishek Stone Crusher A Proprietorship Concern SY.No. 101/2, Thamatakal Village Chitradurga-577501 Represented by Its Proprietor Mr. A.R. Abhishek Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Course Road Bangalore-
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December 14, 2012 |
Abubucker Siddiq @ Mohammad Siddiq Vs. B. Hussainabba. Major, S/o. Abdul Khader
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March 14, 2012 |
ACHUTHA B SHETTY Vs. KESHAV
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July 26, 2012 |
Acropetal Technologies. Limited Regd Office No. 2/10 3rd Floor, Ajay Plaza 1st Main, N.S. Palya Bannerghatta Road Bangalore - 560 076 Vs. Nil
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April 20, 2012 |
ADAGOUDA BABURAO PATIL Vs. STATE OF KARNATAKA
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August 1, 2012 |
ADDL. DIR. GENERAL OF FOREIGN TRADE Vs. AMRITSAR SWADESHI WOOLLEN MILLS
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August 9, 2012 |
Adeshwar Granites Pvt. Ltd., No. 14-B, Attibele Industrial Area, Hosur Road, Anekal Taluk Bangalore District [By Arvind Jain Vs. The Additional Commissioner of Commercial Taxes, Zone-II, Vanijya Therige Karyalaya, Gandhinagar, Bangalore - 560009
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July 13, 2012 |
ADHOKSHAJA FINANCE AND INVESTMENTS PRIVATE LIMITED Vs. RAVI S/O DATTURAO KULKARNI
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August 13, 2012 |
Adhyayana Vidya Trust, Srinidhi, No. 505, 4th Cross, 2nd Stage, 2nd Block, HRBR Layout, Kalyananagara, Bangalore - 560043 By Its Secretary, Murthy, Son of Lingaiah Vs. Bangalore Development Authority, T. Chowdaiah Road, Kumara Park, Bangalore, B
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September 22, 2012 |
ADI CHUNCHANAGIRI EDUCATION TRUST Vs. DODDEGOWDA
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September 20, 2012 |
Adichunchanagiri Hospital and Research Centre and Adichunchanagiri Institute of Medical Sciences, B.G. Nagar - 571 448 Nagamangala Taluk, Mandya District, Represented by its Medical Superintendent Dr. S.B. Vasanth Kumar Vs. Sri. C. Lingappa Sio
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June 1, 2012 |
ADILAKSHMAMMA Vs. DEPUTY COMMISSIONER
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June 15, 2012 |
ADVOCATES ASSOCIATION BANGALORE Vs. UNION OF INDIA
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May 16, 2012 |
AERONAUTICAL DEVELOPMENT AGENCY Vs. V NANJAMMA
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May 23, 2012 |
Afroz S/o. Ahmed Ali Pale and Ahmed Ali S/o. Khaja Sab Vs. State Through Shahabad Town Police Station
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September 12, 2012 |
Aftab ali, S/O. Sri. Muneer ahmed Vs. T.A.P.C.M.S., Mudiegere, Rep. by its Managing Director Sri. Gopal, S/o. Giddappa Setty
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August 1, 2012 |
Afzal Hussain S/o. Late Abdul Khader Since Deceased by his Legal Represent Ative Smt. Parveen Banu D/o. Afzal Hussain Major, RO. Ugrani House Mallar Village, Via Kapu Udupitq. and Dist. Vs. Bhaskar Kotian S/o. Late Seena Bangera
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November 5, 2012 |
Agni Aero Sports Adventure Academy Pvt. Ltd. A Company incorporated under the provisions of Companies Act, 1956 and having its registered Office at Hangar No. 2. Jakkur Aerodrome, 12th K.M., Bellary Road, Bangalore-560 064, Rep. by its Director Capt. Arvi Vs.
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January 24, 2012 |
AGRICULTURAL PRODUCE Vs. SIDDAIAH S
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June 1, 2012 |
Agricultural Produce Market Committee Vs. Omen Baby and others
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November 22, 2012 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. JAYARAMEGOWDA, S/O SIDDEGOWDA
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August 2, 2012 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. POORNACHANDRA OWNER OF RAVINDRA RICE MILL
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July 31, 2012 |
Ahmed Ali Saheb Vs. Thammanna Gowda
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September 12, 2012 |
Aishwarya Fort Represented By Its Managing Partner Mr. Arun Kumar S/o Narasimhashetty Vs. The State of Karnataka Through Its The Principal Secretary Finance Department Vidhana Soudha Dr. B.R. AmbedKar Road Bangalore-560001 and others
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August 1, 2012 |
AJAZ AHAMED Vs. MANAGER ICICI, LOMBARD INSURANCE COMPANY LTD
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September 21, 2012 |
AJAZ ALI KHAN Vs. JAYARAM SON OF KEMPAIAH
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June 29, 2012 |
AJITH BALSE Vs. CAPT RANGA KARKERE
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April 20, 2012 |
AKBAR Vs. GOKULAM CHITS AND FINANCE CO-OPERATIVE PVT LTD
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July 25, 2012 |
AKHIL ALIAS HEMADRI ALIAS HEMADRI YADAV Vs. STATE OF KARNATAKA
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June 1, 2012 |
AKHILA KARNATAKA HINDU DEVALAYAGALU Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT
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July 26, 2012 |
Akkayamma Vs. State of Karnataka and others
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March 29, 2012 |
Akkayamma W/o T S Bachi Reddy Vs. Smt Lakshmamma W/o Late B M Appareddy and others
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November 28, 2012 |
AKKAYYA CONSULTANCY SERVICES Vs. MFAR CONSTRUCTIONS PRIVATE LIMITED
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July 4, 2012 |
Akku Poojarthy Vs. K. Sadananda Bhat S/o K. Krishna Bhat
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August 7, 2012 |
AKTAR JAN W/O BASHASAB Vs. STATE OF KARNATAKA
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July 3, 2012 |
ALEEM PASHA Vs. STATE OF KARNATAKA
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August 27, 2012 |
ALEX THOMAS S/O M S THOMAS Vs. STATE OF KARNATAKA
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July 18, 2012 |
ALFONSE RAJU P Vs. ADDITIONAL DIRECTOR
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July 26, 2012 |
Allabax S/o. Hasimper Mirji Vs. Sri Muniraju J. Major, Prop:Janatha Travel Agencies, Cox Town, Gover Road Cross, Bangalore-05, The Branch Manager Oriental Insurance Co. Ltd., 401/2, F-1, Swastik Manandi, Arcade, S.C. Road, Bangalore-20, Basavara
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August 2, 2012 |
ALLEGIS SERVICES (INDIA) PVT LTD Vs. OLIVE TELECOMMUNICATION PVT LTD
|
July 2, 2012 |
ALLIANCE SPRINGS CONSTRUCTIONS PRIVATE LIMITED Vs. NIL
|
June 12, 2012 |
ALLIED CASTING SERVICES Vs. KARNATAKA STATE FINANCIAL CORPORATION
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July 25, 2012 |
ALTAF @ AREEF Vs. STATION HOUSE OFFICER
|
December 12, 2012 |
Alumelamma Vs. State of Karnataka, By the Station House Officer Nandagudi Police Station, Bangalore Rural District
|
January 5, 2012 |
AMALGAMATED BEAN COFFEE TRADING COMPANY LIMITED Vs. STATE OF KARNATAKA
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August 16, 2012 |
Amba Gowda Vs. M/s. My Dream Bar and Restaurant 1st Floor, No. 26 and 29/1 Kempegowda Circle Bangalore-560 009 Rep. by its Managing Partner Sri M. Thimme Gowda and others
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June 4, 2012 |
AMBIENT ASSOCIATION Vs. STATE OF KARNATAKA
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September 10, 2012 |
AMBIKA ALIAS AROGYAMMA Vs. STATE OF KARNATAKA
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June 4, 2012 |
AMBIKA, W/O LATE DR ANANDATHEERTHA AND ORS Vs. CITY MUNICIPALITY AND ORS
|
September 11, 2012 |
Ambrutha Stone Crusher A Proprietorship Concern SY. No. 95/P2A, Iyyanahalli NH4 Chitradurga Takuk and District-577501 Represented by Its Proprietor Mr. B. Venkatesh Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Cours
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December 14, 2012 |
Ameenabhi @ Ameena Banu Vs. The State of Karnataka, Through Turuvekere Police, Turuvekere, Tumkur District, Represented by Public Prosecutor, Tumkur Court Complex, Tumkur-572227
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December 26, 2012 |
AMIT GARG Vs. INDECOMM GLOBAL SERVICES MAURITIUS PRIVATE LTD
|
July 2, 2012 |
AMIT GAUTHAM Vs. INDECOMM GLOBAR SERVICES (MAURITIUS) PRIVATE LTD
|
August 2, 2012 |
AMITA NITIN SHIRGURKAR Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY
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June 19, 2012 |
AMJAD S/O SABJAN AND ORS Vs. STATE OF KARNATAKA
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September 13, 2012 |
Amla Mary, W/o Sri Jairaj, D/o late Chimmppa Vs. Bangalore Mahanagar Palike, Shamlinagar Range, Bangalore-5600 By its Commissioner and Ors
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April 16, 2012 |
Ammayamma and others Vs. Gundappa and others
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September 24, 2012 |
Ammayamma W/o Doddaiah Vs. Mohammed Rasid Jamal
|
January 12, 2012 |
AMMAYYAMMA Vs. MUNISWAMY AINCE
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November 23, 2012 |
AMRUTH @ SHIVASHARANAPPA Vs. STATE OF KARNATAKA
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November 20, 2012 |
Anand S/o Hiragappa Sangogi Vs. Savita W/o Anand Sangogi
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December 12, 2012 |
ANAND S/O SRINIVAS Vs. STATE
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July 24, 2012 |
Anand S/o. Elias Kallu Vs. State of Karnataka, by Mahila Police, Hubli-Dharwad Rep. By State Public Prosecutor, Circuit Bench, Dharwad
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September 12, 2012 |
ANAND THANGAVELU Vs. STATE OF KARNATAKA
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August 14, 2012 |
ANAND V KALLANNAVAR Vs. BEML LIMITED
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July 3, 2012 |
Ananda, S/o. Cheluvasetty Vs. Sri. Devaraj, S/o. Kariyappa
|
September 10, 2012 |
Anandaraju @ Wasim S/o. Late Jayaraju Vs. State of Karnataka Represented By Inspector Of Police, Srirangapatna Police Station, Mandya District
|
September 3, 2012 |
ANANTHARAJU Vs. STATE OF KARNATAKA
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September 12, 2012 |
Anantharaju, S/o. Mahadevaiah Vs. State of Karnataka, By Huliyurdurga Police, Huliyurdurga, Tumkur District
|
September 12, 2012 |
ANANTHARAMU B G Vs. H R LAKSHMI ALIAS RAJANI
|
June 1, 2012 |
Anees Pasha S/o. Late Nizar Ahmed Vs. State of Karnataka Audugodi Police - 560 085
|
December 26, 2012 |
ANGADI PARAMESHWARAPPA Vs. PUJAR AJJAPPA
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July 26, 2012 |
Anil kumar D S/o. Devendran Vs. Smt.Asha S
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April 17, 2012 |
ANILKUMAR S Vs. KARNATAKA POWER TRANSMISSION
|
August 1, 2012 |
ANILKUTNAR ALIAS ANIL RAMANNA Vs. H R VINAY RAVIKUMAR & ANR
|
April 16, 2012 |
Anita Kudlayya Gudi W/o. Neelakanth Goudar Vs. The State of Karnataka Rep by Principal Secretary to Education Dept. (Higher), Govt. of Karnataka, M.S. Building, Bangalore and others
|
September 10, 2012 |
ANITHA B ASWANI AND ORS Vs. PAWAN JAGANNATH SHARMA AND ORS
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December 12, 2012 |
Anitha C, W/o Sri Keshavamurthy Vs. Sri Gunashekar. V.G, S/o Sri V. Govindan
|
August 6, 2012 |
ANITHA W/O N RAMESH REDDY Vs. SRINIVAS C/O RAMAKRISHNA REDDY
|
July 3, 2012 |
Anjali and others Vs. The Government of India Ministry of Health and Family Welfare Department of Indian Systems of Medicine and Homeopathy Indian Red Cross Society Building Red Cross Road New Delhi-110001, The Rajiv Gandhi University of Health
|
October 5, 2012 |
Anjana Murthy S/o. Narasaiah and others Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District, Tumkur and The T
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September 27, 2012 |
ANJANA SUBEDI Vs. MANAGING DIRECTOR
|
June 5, 2012 |
ANJANAMMA Vs. STATE OF KARNATAKA
|
March 1, 2012 |
Anjanappa S/o late Thammannappa Since dead by his L.Rs. (Smt. Chanamma W/o late Anjanappa and Hanumappa S/o late Thammannappa Vs. State of Karnataka By its Secretary Department of Revenue M.S. Building, Bangalore-1 and others
|
August 1, 2012 |
ANJINAPPA, S/O HANUMANTHAPPA AND ORS Vs. STATE OF KARNATAKA
|
August 8, 2012 |
Anjineyalu @ Anji, S/o. Late Thippeswamy Vs. The State of Karnataka (By its Bellary Rural P.S.) Represented by its State Public Prosecutor, High Court of Karnataka, Circuit Bench at Dharwad
|
August 28, 2012 |
Anjineyalu and others Vs. State of Karnataka
|
July 19, 2012 |
ANKALKOTI RAJENDRA SHANTHAPPA Vs. STATE OF KARNATAKA; HONBLE HIGH COURT OF KARNATAKA
|
November 29, 2012 |
Annaiah S/O Narayana Vs. State of Karnataka, By Beechanahalli Police
|
August 9, 2012 |
Annappa @ Appanna Vs. Keshavamurthy, S/o. Rajegowda. Major, Resident of Kargal Village, Konanur Hobli, Arkalgud Taluk - 573 201, Hassan District and The Manager, Royal Sundaram Alliance Co. Ltd., 1st and 2nd Floor, Sri. Balaji Savarin, No. 132,
|
January 11, 2012 |
ANNAPPA VIRUPAKSHAPPA BENAKANA GOWDA Vs. STATE OF KARNATAKA
|
August 10, 2012 |
Annapurneshwari Recreation Sangha (R) Thippapura Road Vivekanandanagar Doddaballapura - 561203 Bangalore Rural District, rep. by Its President Sri M. Raghu. S/o Sri Muniraju Vs. State of Karnataka, By Its Secretary, Home Department Vidhana Soudh
|
January 3, 2012 |
Annayappa S/o late Ayyappa Vs. State of Karnataka Rep. by the Principal Secretary to Housing and Urban Development Department Vidhana Soudha Dr. Ambedkar Road Bangalore-560 001. Bangalore Development Authority T. Chowdaiah Road, K.P. West Bangal
|
April 18, 2012 |
ANNAYYA ANCHAN S/O LATE KHADYA POOJARY Vs. P R PRABHAKAR RAO S/O LATE RAMAKRISHNA BHAT AND ORS
|
August 13, 2012 |
Ansar S/o Mustafa Vs. The State of Karnataka Represented by Station House Officer Kalasipalya Police Station, Bangalore Represented by its Government Pleader High Court Complex, Banglore
|
November 2, 2012 |
ANSUMAN PADHY Vs. PRAGYAN PADHY
|
August 13, 2012 |
ANUPAMA Vs. T.SRINIVASALU
|
November 21, 2012 |
Anupama Education Society (r) West of Chord Road, 2nd Stage, Mahalakshmipuram, (Beside Avani Shankar Mutt), Bangalore-560 086. Represented by its Secretary Sri. P. Nagarajachar Vs. The Commissioner, Bangalore Development Authority, Kumara Park W
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September 13, 2012 |
ANUSUYA, W/O LATE VENKATESHA @ KENCHANNA; N V YOGESHA, S/O LATE VENKATESHA @ KENCHANNA AND ORS Vs. HATTYGOWDA, S/O MUDDEGOWDA; REGIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
|
October 16, 2012 |
ANWAR S/O MAHABOOB PINJARI Vs. STATE THROUGH CHITTAPUR P.S. TQ. CHITTAPUR
|
November 15, 2012 |
Anwar, S/o. Davalsab Ansari Vs. The State of Karnataka. Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Bangalor
|
January 3, 2012 |
APEX LUMINARIES EMPLOYEES UNION Vs. MANAGEMENT OF APEX LUMINARIES PRIVATE LTD
|
January 31, 2012 |
APPALAPPA Vs. STATE OF KARNATAKA
|
December 20, 2012 |
Appalappa, Son of Channarayappa, Since deceased by his Legal representatives, (Byamma, Wife of Late Appalappa Vs. State of Karnataka, Department of Revenue, Represented by Principal Secretary, K.R. Circle, Bangalore-560001, Special Deputy Commis
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December 20, 2012 |
Appanna @ Laxmaiah Vs. The State of Karnataka
|
September 12, 2012 |
APSAR ALIAS SYED APSAR Vs. STATE BY YELAHANKA NEW TOWN POLICE STATION
|
July 26, 2012 |
ARAKERE MEENUGARARA SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA
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July 3, 2012 |
ARAKERE MEENUGARARA SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA
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July 30, 2012 |
Arakere Meenugarara Sahakara Sangha Niyamitha, Arakere Village, Srirangapatna Taluk, Mandya District Vs. State of Karnataka and others
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July 3, 2012 |
ARASUKUMARI Vs. STATE OF KARNATAKA
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June 22, 2012 |
Arecanut Processing and Sales Co-Operative Society Ltd., (Apsccs) Sagar, Shimoga District, A Cooperative Society Registered Under The Karnataka Cooperative Societies Act Represented By Its Secretary Apmc Yard, Sagar City Shimoga District Pin 577401@appell Vs.
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April 16, 2012 |
Aristotle Teachers Training Institute K.G.F., Represented By Its Secretary, L. Syed Shahzada S/o Late Abdul Latheef Vs. National Council for Teachers Education Southern Regional Committee, Represented By Its Regional Director, Nagarbhavi, Jnana
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December 14, 2012 |
ARJUN, Vs. SHIVAPPA @ YALLAPPA
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July 6, 2012 |
Arkaniyamma, Since deceased by her LR., N. Veluswamy, S/o. Late K.Nalliyanagounder Vs. National Highways Authority of India, Project Implementation Unit, Near JMIT, NH-4 (Km-201), Chitradurga-577502, Rep. by its Project Director, The Competent A
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January 6, 2012 |
Armugam, S/o Chinnaswamy, No. 21/1, 1st Cross, Kudlugate Main Road, Hosur Road, Bangalore Vs. State of Karnataka, Represented by its Secretary, Department of Home, Vidhana Soudha, Bangalore - 01, Commissioner of Police, Bangalore City, Bangalore
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December 26, 2012 |
ARUN Vs. MANAGER
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July 30, 2012 |
ARUN KUMAR Vs. STATE OF KARNATAKA
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April 19, 2012 |
ARUN RAJU Vs. LYDIA ANJALI AND ANR
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April 2, 2012 |
Arunachalam Properties Consultants and Promoters Private Limited, Having its Office at No. 201, Royal Corner, No. 1 and 2, 2nd Floor, Lalbagh Road, Bangalore-560 027, Represented by its Chairman- Dr. R. Arunachalam Vs. The State of Kamataka, Rep
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December 18, 2012 |
Arunachalam S/o Venkateshappa Vs. Sri N. Ramakrishna S/o Narasimha Murthy C.R.
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June 4, 2012 |
Arvind Syndicate Prop : Smt. Bhawari Bai W/o Late Sri. Dungarmalji Vs. M/s. Rajesh Exports Limited A Public Limited Company Incorporated under the Provisions of the Companys Act, having its Registered Office at No. 4 Batavia Chambers Kumara Krup
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September 13, 2012 |
Aryamba and another Vs. A. Govindan and others
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September 13, 2012 |
ASADKHAN HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
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October 1, 2012 |
Asgar January, S/o Late Mohammed Jan Vs. M/s. Poshak Clothings, Represented By Its Proprietor V. Vittal
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June 4, 2012 |
ASHA D/O PEMU RATHOD Vs. STATE OF KARNATAKA
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December 3, 2012 |
ASHA SINGHVI Vs. SHA MANIKCHAND . C
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September 5, 2012 |
Asha, D/o. Pemu Rathod Vs. The State of Karnataka, Women and Child Welfare Department, Reptd. by its Director, M.S. Bldg., Bangalore-1, Women and Child Welfare Department, Bijapur, Reptd. by its Assistant Director and Smt. Sunitabai B. Chauhan,
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December 3, 2012 |
Asharani A.G. W/o. Late Satish Babu Vs. B. Yogeshappa @ B.B.Sadappa
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January 4, 2012 |
ASHIRWAD ELECTRICALS Vs. SUBHASH PROJECTS AND MARKETING LTD
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June 6, 2012 |
ASHOK Vs. PANDURANG
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August 21, 2012 |
ASHOK Vs. VASUDEV HANJI
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September 28, 2012 |
ASHOK Vs. REGIONAL COMMISSIONER GULBARGA
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February 27, 2012 |
Ashok Gowda Vs. Gopika Credit and Investment Co.
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January 17, 2012 |
ASHOK JAIN Vs. KEMPAMMA
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August 1, 2012 |
Ashok Kulal S/O Late M. Kanthappa Vs. The Circle Inspector of Police Suratkl Police Station Mangalore - 575 014
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April 18, 2012 |
Ashok Mahajan, Proprietor of M/s Mahajan Bore-Well Company, No. 58, Cunningham Road, Bangalore-560 054. and M/s Mahajan Borewell Co., Rep. By Its Proprietor, Mr. Ashok Mahajan, No. 58, Cunningham Road, Bangalore-560 054 Vs. M/s Maharababa Borewe
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January 6, 2012 |
ASHOK S. BIDARAKOPPA Vs. M.G. CHANDRASHEKARA
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September 28, 2012 |
ASHOK S/O CHIDANAND PATTAR Vs. MEENAXI @ SUMA
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September 11, 2012 |
ASHOK S/O SHIVAL INGAPPA HUMBARWADI; DUNDAPPA S/O SHIVALINGAPPA HUMBARWADI AND ORS Vs. VASUDEV S/O PADAPPA HANJI AND ORS
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July 25, 2012 |
ASHWATHA REDDY Vs. ASSISTANT COMMISSIONER
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August 24, 2012 |
ASHWINI KUMAR Vs. STATE OF KARNATAKA
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September 12, 2012 |
ASHWINI W/O ASHWATHAREDDY Vs. P R ANJANEYA REDDY S/O P S RAMA REDDY
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July 19, 2012 |
Ashwith, S/o Bhaskara Suvarna Vs. Vijith Kumar S/o Madava Putran
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August 13, 2012 |
ASSISTANT COMMISSIONER Vs. SUSHEELA NARAYAN
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July 2, 2012 |
Assistant Commissioner and Land Acquisition Officer Chitradurga Sub-division Chitradurga Vs. S.A. Vishalakshamma W/o Talkerappa
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August 1, 2012 |
ASSISTANT COMMISSIONER, MYSORE SUB-DIVISION Vs. PUTTAMMA
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April 11, 2012 |
ASSISTANT EXECUTIVE ENGINEER Vs. SUSHEELABAI W/O NINGAPPA KUMBAR
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July 10, 2012 |
ASSISTANT EXECUTIVE ENGINEER CNNL MANDYA Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY BANGALORE
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September 4, 2012 |
Assistant Provident Fund Commissioner 13 Rajaram Mohan Roy Road Bangalore-560025 Represented by K. Narayana (RPFC-I) Vs. M/s. Goenka Fashion Pvt. Ltd. 48-D, 4th N Block III Stage, Rajajinagar Bangalore-560010 Rep., by ITS Managing Director@respo
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September 4, 2012 |
ATALANTA APPLIED Vs. ASSISTANT LABOUR COMMISSIONER
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October 8, 2012 |
Athar Ali Khan Zai, S/o. Mahaaboobali Khan Zai Vs. Smt. D.N. Parvathamma, W/o. D.N. Nagabhusanam, D. No. 9/1/25, B.T. Layout, Hindupur-515201 and The New India Insurance Co., Limited, By its Regional Manager, No. 2-B, Unity Building Annex, Missi
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August 8, 2012 |
ATHENA HOTELS AND RESORTS (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
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July 6, 2012 |
ATHYANARAYANA V. HEGDE Vs. K.V. GANESH RAO
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September 21, 2012 |
ATLANTA PUMPS PRIVATE LIMITED Vs. KUNDA J MAJLI
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May 24, 2012 |
ATREYA AYURVEDIC MEDICAL COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA AND ORS
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July 26, 2012 |
AUTHORIZED OFFICER KARNATAKA BANK LIMITED Vs. BHARAT ENGINEERING COMPANY
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February 16, 2012 |
Avinash Prashu S/o Mr. Peter J.R. Prabu Vs. The Urban Development Department By Its Secretary, Vidhana Soudha, Bangalore, The Joint Commissioner Bruhat Bengaluru Mahanagara Palike N.R. Circle Sub-Division, Bangalore and The Assistant Revenue Off
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August 1, 2012 |
AYILI STONE INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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December 4, 2012 |
AYUB KHAN Vs. MYSORE CITY CORPORATION [MYSORE MAHANAGARA PALIKE]
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November 26, 2012 |
AYYANNA Vs. DEPUTY COMMISSIONER
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August 2, 2012 |
AYYANNA SIDDEGOWDA Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
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September 2, 2012 |
Ayyappaswamy Seva Samithi (Regd.) No. 111, 2nd Main, 6th Cross Chamarajpet Bangalore - 560015, rep. by its President and Secretary Sri Jayasheelan S. Since Deceased Sri Venkataram President of Ayyappaswamy Seva Samithi and Sri N. Jayaram S/o Raghavaiah@ap Vs.
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August 1, 2012 |
AZAD, S/O CHANDASAB ANNIGERI Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE
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September 22, 2012 |
AZTEE SOFTWARE & TECHNOLOGY SERVICE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 10, 2012 |
B A Bhavi Kumar, S/o. late B S Aiyappa Vs. Ajjamada S Muthanna, S/o. late B M Subbaiah
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January 9, 2012 |
B A INDIRAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
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April 17, 2012 |
B A KRISHNAMURTHY S/O ABBAIAH Vs. K G KODANDARAMA S/O GIDDANNA REDDY
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September 3, 2012 |
B B AGARWAL S/O LATE R R AGARWAL Vs. MANAGING DIRECTOR, BHORUKA GASES LTD
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August 3, 2012 |
B BORAIAH S/O BORALINGAIAH AND ORS Vs. MADAIAH SINCE DEAD AND ORS
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October 12, 2012 |
B C SURESH Vs. STATE OF KARNATAKA
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March 1, 2012 |
B C THAMMAREDDY S/O CHANNAPPA Vs. STATE
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July 18, 2012 |
B G ESHWARAPPA Vs. STATE OF KARNATAKA
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January 4, 2012 |
B G KRISHNAKUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
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July 26, 2012 |
B G NARAYANAPPA S/O KOTHNUR DODDAGOPALAPPA Vs. B RAJANNA S/O JALIGE BANCHAPPA; RAJAMMA, W/O LATE RAJANNA AND ORS
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October 16, 2012 |
B G SHARADA AND ORS Vs. MANAGEMENT OF MYSORE CHIP BOARDS LTD
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July 30, 2012 |
B H JAYARAM Vs. STATE
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September 10, 2012 |
B HANUMANTHAPPA Vs. B KRISHNA MURTHY
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July 5, 2012 |
B K BHUVANESH Vs. M VASANTHAPPA
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June 12, 2012 |
B K LAKSHMIPATHY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
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April 17, 2012 |
B Krishna Bhat Vs. Sri. Jayaram
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January 4, 2012 |
B L BOOLANI Vs. VASANTH KUMAR BANGERA
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November 6, 2012 |
B LAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY
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July 26, 2012 |
B M CHANNAPPA Vs. MANAGEMENT OF WARNER LAMBERT INDIA PVT LTD
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January 23, 2012 |
B M SHANKAR ALIAS BOGESH Vs. A B INDRA KUMAR
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August 2, 2012 |
B MANJUNATH Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
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August 6, 2012 |
B N ASHWATHA GOWDA Vs. PUTTAMMA
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September 11, 2012 |
B N GOPAL KRISHNA Vs. STATE OF KARNATAKA
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July 17, 2012 |
B N Jagadeesh Vs. Bruhath Bangalore Mahanagar Palike by its Commissioner N R Square, Bangalore 560002 and others
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August 10, 2012 |
B PRADEEP Vs. N N SREENIVAS
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July 5, 2012 |
B PRAKASH Vs. P R MOHAN KUMAR
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August 1, 2012 |
B Premanada Pal S/o Late B Vinayaka Pal Vs. Vijaya bank A Body Constituted Under The Banking Companies, (Acqisition and Transfer of Undertakings) Act, 1980 Having its Head Office, at 41/2, M G Road Bangalore-560001 Represented by its Chairman an
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August 13, 2012 |
B R NAVEED AND ORS Vs. STATE OF KARNATAKA
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July 31, 2012 |
B R SAMPATH KUMAR Vs. K PRAKASH
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July 4, 2012 |
B R VENKATESH Vs. MANJUNATH
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December 26, 2012 |
B RAMANNA, S/O LATE B BHIMAPPA Vs. SHIVAKUMAR NAYAKA RUDRAPPA
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October 16, 2012 |
B S MALATHI Vs. K S KANNAN
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July 4, 2012 |
B S MANJULA Vs. STATE BY WILSON GARDEN POLICE
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July 26, 2012 |
B S SHESHAGIRI SETTY Vs. STATE OF KARNATAKA REP BY ITS SECRETARY TO GOVERNMENT
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July 2, 2012 |
B S SUNDARESH Vs. STATE OF KARNATAKA
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January 12, 2012 |
B S YEDDYURAPPA Vs. JAYAKUMAR HIREMATH
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July 25, 2012 |
B S YEDDYURAPPA Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE, BANGALORE
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July 26, 2012 |
B S YEDDYURAPPA Vs. LOKAYUKTA OF KARNATAKA
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March 7, 2012 |
B SANJEEVA SHETTY Vs. LAND TRIBUNAL
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July 9, 2012 |
B SHEELA RANI Vs. SHEIK BASHA
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July 2, 2012 |
B Shivaswamy S/o Late Basappa Vs. State of Karnataka Dept. of Public Works, Bangalore. Rep. by its Secretary, Deputy Commissioner, Mysore District, Mysore, Asst. Executive Engineer, Dept of P.W. D, Harbour Inland Waste Transport Subdivision, T.
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June 4, 2012 |
B SRIDHARA MURTHY Vs. BENGALURA DEVELOPMENT AUTHORITY
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May 22, 2012 |
B T NARAYANASWAMY Vs. STATE OF KARNATAKA BY ITS CHIEF SECRETARY
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July 16, 2012 |
B V SHETTY Vs. STATE OF KARNATAKA BY ULSOOR POLICE REP BY THE STATE PUBLIC PROSECUTOR
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July 31, 2012 |
B Veersena Indra S/O (Late) Shridhar Indra Vs. Syndicate Bank Head Office at Manipal Rep by Its Managing Director, Syndicate Bank Head Office at Manipal Rep by Its General Manager (Personnel), General Manager (P) and Appellate Authority Syndicat
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August 6, 2012 |
B VIJAYAKUMARI PILLAI Vs. MANAGEMENT OF INDIAN INSTITUTE OF SCIENCE
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May 2, 2012 |
B Y NARAYAN S/O YANGAPPA Vs. N PRATHAP KUMAR
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July 2, 2012 |
B YOGANANDAM Vs. DIVISIONAL CONTROLLER
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July 24, 2012 |
B. GOPALAKRISHNA Vs. STATE OF KARNATAKA
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September 22, 2012 |
B. LAKSHMI JANARDHANA BHAT Vs. SPECIAL OFFICER, LAND TRIBUNAL, UDUPI
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April 20, 2012 |
B. Nagaraja Rao Vs. Shankaran and others
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July 4, 2012 |
B. Nagaraju, S/o. Late Gudibasavaiah Vs. C.K. Nanjundaian, S/g. Kempahonagowda, Mandya Mandya-571401 and Executive Engineer, Electrical, Karnataka Electricity Board, Now K.P.T.C.L., M.C. Road, Mandya-571401
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August 25, 2012 |
B. NOORULLA KHAN Vs. M.R. SEETHARAM
|
August 6, 2012 |
B. Prakash S/o Late B. Basavaraj Vs. Sri P.R. Mohan Kumar S/o Late P.V. Rajashekar
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August 1, 2012 |
B. Rathanamma W/o. N. Narashima Vs. The State of Karnataka Rep by The Secretary Dept of Workmen and Child Development M.s. Building, Bangalore - 560001, The Deputy Director Dept. of Women and Child Development Chitradurga District, Chitradurga-5
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September 7, 2012 |
B. Siddaraju Vs. C. Swamy and others
|
April 20, 2012 |
B. Veerappa Vs. The Official Liquidator, The Mysor Kirloskar Ltd., (in Liqn.), Raheja Towers, 12th Floor, M.G. Road, Bangalore
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September 20, 2012 |
B. Venkatappa Vs. The State of Karnataka, Rep. by its Secretary, Primary and Higher Education, Education Department, M.S. Building, Bangalore-1, The Commissioner, O/o. the Commissioner, Pre-University Education Board, Malleswaram 18th Cross, Ban
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November 27, 2012 |
B.A. Hanumanthappa S/o Anjinappa, Aged 44 years, K.S.R.P. Police Constable, 8th Bettalian, 'F' Squad, Manchenahalii, Shimoga Vs. State of Kamataka, By CPI Central Circle, Davangere
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January 3, 2012 |
B.B. RAGHUNATH Vs. BRUHAT BANGALORE
|
December 5, 2012 |
B.D. Badiger S/o. Dharappa Badiger Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road Bangalore-560001
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January 5, 2012 |
B.G. Srinivas S/o Gurappa Vs. State of Karnataka by Electronic City Traffic Police
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August 13, 2012 |
B.GANGADHARA Vs. C.NINGAPPA
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December 10, 2012 |
B.K. Ram S/o Krishnasa Vs. Sri Malavalli Chikkanna Charities Subedar Chatram Road Sheshadripuram, Bangalore - 20 Rep. by its President and Managing Trustee Sri. T.B. Jayachandra S/o K. Boraiah
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September 13, 2012 |
B.K.NAGI REDDY Vs. STATE OF KARNATAKA BY NANGLI POLICE
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September 21, 2012 |
B.L. Boolani, S/o. late Lakshmichand Boolani, At Unit No. 3, 3rd floor, Prabhadevi Industrial Estate, 402, V. Savarkar Marg, Mumbai - 400025 Vs. M/s. Shah Polymers, M.S.R. Industrial Estate, Gokul, Bangalore, Rep. by its Managing Director Sri De
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November 7, 2012 |
B.L. Gangahanumegowda and others Vs. Cheluvaiah
|
August 1, 2012 |
B.L. KARUNAKAR HEGDE Vs. SHUBHAKARA SHETTY
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December 12, 2012 |
B.L. Subramanya S/o Late B. Lakshminarayana Rao Vs. Chairman Land Tribunal
|
August 10, 2012 |
B.M. THIMMAIAH Vs. T.M. RUKIMINI
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September 10, 2012 |
B.M. Venkataramanappa S/o Muniyappa Vs. The Executive Officer Taluk Panchayath Kolar Taluk Kolar - 563101 and Sri. P. Shivanna S/o. Late Papanna
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August 8, 2012 |
B.MADHU KUMAR Vs. STATE BY KYATASANDRA POLICE
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December 10, 2012 |
B.N. Puttanna Vs. The Oriental Insurance Co., Ltd.
|
June 1, 2012 |
B.N. Rajkumar S/o. Late Narayanaswamy Vs. LT. Col. Mrs. V.V. Ealiamma (Retd.) w/o. George K.V. Major R/a. Vellukattil House P.O. Pizhoor Piravam, Ernakulam Kerala 686 664 rep. By her GPA Holder Lt. Col. K. Balakrishnan (Retd.) S/o. M.K. Nambiar
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June 1, 2012 |
B.N. Sridhar, S/o late B.R. Nagarajarao Vs. State of Karnataka, Rep. by its Revenue Secretary, Vidhana Soudha, Bangalore, Chief Executive Officer, Taluk Panchayath, Arasikere Taluk, Hassan District, Gram Panchayath Kachighatta, Rep. by its Secre
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January 2, 2012 |
B.R. Mahabhanu S/o Late B.N. Raghu Ramaiait Vs. Sri. C. Lingaraju S/o Late Chikkaputte Gowda
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August 6, 2012 |
B.R. Manjunath S/o. Ramaswamy Vs. Lingappa S/o. Late Bore Gowda
|
November 6, 2012 |
B.R. SATHYANARAYANA Vs. C. SHANKAR REDDY
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March 13, 2012 |
B.R. Umashankar, S/o. S. Rajappa, Student, B.B.M. Vs. Sri. G.C. Veeresh, S/o. G.M. Chandranna
|
August 6, 2012 |
B.R. Veerakyathaiah Vs. Chairman, Land Tribunal Doddaballapura
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April 16, 2012 |
B.R. VISWANATH Vs. STATE OF KARNATAKA
|
October 10, 2012 |
B.R.KRISHNAMURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 27, 2012 |
B.S. Ananth Deekshit, S/o Late B.N. Shankaranarayana Deekshit Vs. The State Of Karnataka, Represented by Its Principal Secretary, Department of Revenue, M.S. Building, Bangalore, The Special Deputy Commissioner, Bangalore Urban District, Bangalo
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April 20, 2012 |
B.S. HANUMANTHARAYAPPA Vs. STATE BY LOKAYUKTA POLICE
|
November 15, 2012 |
B.S. Maruthi Surya Vs. The Registrar Bangalore University Bangalore, The Registrar Evaluation Bangalore University Bangalore and The Sheshadripuram College Bangalore-560020 Rep By Its Principal
|
August 8, 2012 |
B.S.YEDDYURAPPA Vs. B.YRAGHAVENDRA
|
December 12, 2012 |
B.T. VENKATESH Vs. JAGADEESH KUMAR
|
August 24, 2012 |
B.V. ACHARYA Vs. N. VENKATESHAIAH
|
August 3, 2012 |
B.V. Acharya, Senior Advocate, S/o Late Ramachandra Acharya Vs. Sri. N. Venkateshaiah, S/o Late Narayanappa
|
August 3, 2012 |
B.V. JAGANNATHA Vs. COMMISSIONER, CITY MUNICIPAL COUNCIL
|
April 11, 2012 |
B.Y. Vijayendra, S/o. B.S. Yeddyurappa Vs. State of Karnataka By Lokayukta Police, M.S. Building, Bangalore 560001
|
November 28, 2012 |
BABU RAO Vs. NANJUNDA SETTARU
|
July 10, 2012 |
BABU S/O MUNIYAPPA Vs. STATE OF KARNATAKA
|
August 2, 2012 |
Babu Shekar S/o Ramappa Vs. State by Bangarpet Police Station Bangarpet
|
October 18, 2012 |
BABUSAB Vs. MANIKSAB
|
August 24, 2012 |
Baby @ Baby Vithal, W/o late Bithal Vs. M. Sharif S/o Anjum, Major, Near R.R. Match Factory, Chippanakatte, Hassan and The Manager, United India Insurance Company, Branch Office, Post Box No. 114, Cresent Court, K.M. Road, Chikmagalore@responden
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January 6, 2012 |
BABY BALAKRISHNAN W/O BALAKRISHNAN Vs. K R NAGARAJ
|
July 25, 2012 |
BABY PRAGNA D/O ASHOK K H Vs. ORIENTAL INSURANCE CO LTD; SHEKAR S S/O SIDDALINGAIAH; S RAVICHANDRA
|
September 13, 2012 |
BABY SHEDTHI Vs. A MAHESH SHETTY
|
June 8, 2012 |
BADEKIL VENKATARAMANA BHAT Vs. HALASYA RAMANATHAN
|
July 31, 2012 |
BADIYA SHETTY @ SANJEEVA SHETTY AND ORS Vs. STATE
|
December 11, 2012 |
BADRINATH LADDA Vs. D VIJAYA W/O MUTHUSWAMY
|
October 11, 2012 |
BADRUDDIN ALI KHAN Vs. LAND TRIBUNAL SRIRANGAPATNA TALUK
|
July 13, 2012 |
BAGANEHEDDAL Vs. KARNATAKA APPELLATE
|
March 20, 2012 |
Bahurao S/o Bhimasa Tungal Vs. Laxman S/o Timmanna Chawan
|
December 3, 2012 |
BAHUSARA KSHATRIYA SAHODARARA SANGHA Vs. DEPUTY COMMISSIONER
|
July 5, 2012 |
Baijuman K.S. S/o. T.K. Shashi Vs. State by H.D. Kote Police Station
|
November 27, 2012 |
Bajaj Allianz Gen. Ins. Co. Ltd., No. 105A/107A. Cears Plaza, No. 136, Residency Road, Bangalore - 560 025, Now reptd by Senior Manager Claims, Bajaj Allianz General Insurance Co. Ltd., - 31, Ground Floor, TBR Tower, I Cross, New Mission Road, Adjacent to Vs.
|
January 6, 2012 |
Bajaj Allianz General Insurance Co., Ltd., No. 101/105A, Cears Plaza, M.G. Road, Bangalore. By its Manager, Policy issued by Branch Office at GE Plaza, Airport Road, Yerwada, Pune-411006 Vs. Puttarajegowda and others
|
November 2, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. THIMMANNA
|
June 8, 2012 |
BALACHANDRA RAO JADHAV AND ORS Vs. BHARATH ELECTRONICS LTD
|
September 22, 2012 |
BALAJI AGRO MART Vs. MADDIPETI SRI RAMULU
|
December 6, 2012 |
Balaji Builders Vs. Union of India & Ors.
|
June 15, 2012 |
BALAJI EDUCATION TRUSTS RAMAKRISHNA AYURVEDIC MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. GOVERNMENT OF INDIA
|
July 30, 2012 |
Balaji Recreational Association Vinayaka Nagara, No. 19 GNMR Complex, Kattigenahalli Village Vinayaka Nagara, Bagalur Cross IAF Post, Bangalore 560 063 Rep. by President Mohan Kumar Vs. The State of Karnataka Rep. by its Secretary Home Departmen
|
January 12, 2012 |
BALAJI S/O LATE DEVARAJU Vs. STATE OF KARNATAKA
|
August 13, 2012 |
BALAJI SILK HOUSE Vs. STATE OF KARNATAKA
|
October 31, 2012 |
BALAKRISHNA Vs. STATE OF KARNATAKA
|
August 24, 2012 |
BALARAMA AND ORS Vs. STATE OF KARNATAKA
|
November 6, 2012 |
BALAWWA W/O GURUBASU KUMBAR; SIDDARAYA S/O BASALINGA KUMBAR AND ORS Vs. NINGAPPA S/O GURUBASU KUMBAR; GURUBASU S/O NINGAPPA KUMBAR ORS
|
July 19, 2012 |
BALAYYA KOTEMANI Vs. STATE OF KAMATAKA
|
October 4, 2012 |
Ballava Cine Productions, No. 221, Manju Mansion, 6th Block, 2nd Stage, Outer Ring Road, Nagarabhavi, Bangalore-72 Rep. by its Proprietor, Sri. Raghavendra.V.Kamath Vs. M/s. Sri. Tulaja Bhavani Creations, Registered Office at No. 632, 3rd Main,
|
August 10, 2012 |
BALWANT VENKATESH KULKARNI Vs. JANARDHAN NARASIMHA NAYAK
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July 20, 2012 |
Banashankari Traders Bellam Complex Rajendra Gunj, Raichur-584 102. G. Ramesh Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi, The State of Karnataka, by its Secretary, Foo
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May 10, 2012 |
BANGALOR MAHANAGAR SARIGE SAMSTHE Vs. SHIVARUDREAIH
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January 13, 2012 |
BANGALORE CITY CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF KARNATAKA
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September 22, 2012 |
BANGALORE CITY CORPN BANGALORE Vs. M KAMAL DEAD BY LRS
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March 5, 2012 |
Bangalore City Employees Housing and Social Welfare Co-operative Society Ltd. and others Vs. Sri Rajanna S/o Kalappa
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September 20, 2012 |
BANGALORE DEVELOPMENT AUTHORITY Vs. K SUNITHA
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June 1, 2012 |
BANGALORE DEVELOPMENT AUTHORITY Vs. DODDAMMUNISWAMAPPA
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September 4, 2012 |
Bangalore Development Authority, Head Office, Sankey Road, Kumara Park (West), Bangalore - 20 Rep. by Its Commissioner Vs. Sri. K. Purushotham Reddy, S/o. Late R. Krishna Reddy
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August 14, 2012 |
BANGALORE JILLA POWERLOOM Vs. MALLAPPA
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October 30, 2012 |
BANGALORE METRO RAIL CORPORATION LTD. Vs. MINISTRY OF FINANCE, GOVERNMENT OF INDIA
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October 16, 2012 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. V NARAYANASWAMY AND ORS
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September 25, 2012 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. B.N. NAGESH
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December 7, 2012 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. AMJAD KHAN
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September 21, 2012 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. MUJAHID ALI
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October 10, 2012 |
Bangalore Metropolitan Transport Corporation Central Offices, Siddaiah Road, Bangalore - 560027 Represented by its Chief Law Officer Vs. Smt. Gangamma W/o late M. Mallikarjunappa
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January 3, 2012 |
Bangalore Metropolitan Transport Corporation K.H. Road, Bangalore By Its Chirp Traffic Manager Represented By Its Chief law Officer Vs. Basava Rajaiah Adult C/o General Secretary KSRTC and Bmtc Untied Emplyees Union No. 23, 4th Main Road Mathike
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January 4, 2012 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION, CENTRAL OFFICE, BANGALORE AND ORS Vs. AROON KUMAR CHOUDHARY, S/O JAGAT NARAYAN CHOUDHARY AND ORS
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November 8, 2012 |
Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore by its Managing Director Vs. Sri S. Chandrashekar Babu, S/o. Sri N. Shivanna
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August 13, 2012 |
Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore By its Managing Director Vs. Smt. Mubeena Begum W/o Sri Khalid Nisha
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January 2, 2012 |
Bangalore Metropolitan Transport Corporation, K.H Road, Bangalore by its Chief Traffic Manager Represented by its Chief Law Officer Vs. Syed Ahmed S/o Late Syed Kallu Sab
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August 1, 2012 |
Bangalore Metropolitan Transport Corporation, K.H. Road, Shanthinagar, Bangalore-560027 its Managing Director, Now Represented by its Chief Law Officer Vs. The Karnataka Vidyashala Nursery Priniary and High School, by its Secretary Chandrakantha
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June 1, 2012 |
BANGALORE WATER SUPPLY Vs. STATE OF KARNATAKA
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July 25, 2012 |
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD PENSIONERS ASSOCIATION
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January 31, 2012 |
Bangalore Water Supply and Sewerage Board Cauvery Bhavan, I Floor, K.G. Road, Bangalore - 560009 By Its Chairman and The Chief Engineer Cauvery 4th Stage Planning, The Bangalore Water Supply and Sewerage Board. Cauvery Bhavan, K.G. Road, Bangalore - 56000 Vs.
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April 16, 2012 |
BANGARAPPA Vs. RUDRAPPA SINCE DECEASED BY HIS LRS
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January 13, 2012 |
Bank of India, A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 Represented by its General Manager (HR) Head Office, Star House, C-5, G Block, Bandra-Kurla Complex Bandra (East), Mumbai.-400 051 Now repre Vs.
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August 6, 2012 |
BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
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November 9, 2012 |
BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. T SATYANARAYANA BINNANI S/O LATE MAHABALA BINNANI
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July 16, 2012 |
Bannur Nagaraja Manjunath S/o B. Nagaraja Vs. Krishna S. Thavaildhar S/o K. Thavildhar
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January 11, 2012 |
Banobaiah S/o. Late Patraiah Vs. Obaiah @ Pampaiah S/o. Late Odla Obaiah Since Dead by His Lrs: Rudranna S/o Obaiah @ Pampaiah and others
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September 4, 2012 |
Bapuji, S/o. Timmappa Chanal Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Bangalo
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January 3, 2012 |
BARKATALI MAJEEDSAB Vs. STATE OF KARNATAKA
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December 9, 2012 |
BASAMMA AND ORS. Vs. DEVAMMA AND ANR.
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April 13, 2012 |
BASAMMA,W/O LATE S G DHARMAPPA; S D SIDDESH,S/O LATE S G DHARAMAPPA; S D DAYANANDA,S/O LATE S G DHARAMAPPA; BASAVANAGOWDA,S/O LATE S G DHARAMAPPA Vs. NEW INDIA ASS CO LTD ; SURESH P,S/O PUTTASWAMY GOWDA; S G DHARAMAPPA
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November 29, 2012 |
BASANAGOUDA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
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March 9, 2012 |
BASANAGOUDA CHANNAPPA GURANGOUDAR Vs. KARNATAKA MINING INDUSTRIES MISRIKOTE AND ORS
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August 13, 2012 |
BASANTH PICTURES Vs. M A GANESHA MURTHY
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June 4, 2012 |
Basanth Pictures, No. 176, 6th Cross, Gandhinagar, Bangalore-560009, Rep. by its Proprietor, Basanth Kumar Patil Vs. M.A. Ganesha Murthy, No. 7, Upstairs, 4th Cross, Gandhinagar, Bangalore-560009
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June 4, 2012 |
BASAPPA Vs. THE STATE OF KARNATAKA, M.J. SHAH AND THE MANAGER HDFC
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July 4, 2012 |
BASAPPA AND ORS Vs. MOHAN @ BANDO SUBRAO
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July 27, 2012 |
BASAPPA DURGAPPA SUNAGAR Vs. COMMISSIONER, HUBLI DHARWAD MUNICIPAL CORPORATION
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July 26, 2012 |
Basappa S/o Marulappa Vs. B. Manjunath S/o Basappa and others
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November 2, 2012 |
Basappa S/o Muniyappa Vs. Sri V Ramakrishnappa S/o late Venkatsmma Since deceased by his LRs (1(a) Smt. Munivenkatamma W/o late Ramakrishnappa) and others
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August 2, 2012 |
BASAPPA S/O SHIVANAPPA NADANALLI Vs. STATE OF KARNATAKA
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October 19, 2012 |
Basavaiah S/o Hooche Gowda @ Motegowda Vs. M/s. The ICICI Lombard General Insurance Co. Ltd., by its Manager, No. 89 SVR Complex, II Floor Hosur Road, Madiwala Bangalore - 560068 and Mr. Manje Gowda S/o Late Masti Gowda Haaladahalli, Madinoor Sh
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March 13, 2012 |
Basavalingamma, W/o. Late Durugappa and others Vs. The Managing Director, B.M.T.C., K.H. Road, Shanthinagar, Bangalore-27 and Divisional Manager, M/s. United India Insurance Company Ltd., No. 19/1, South End Road, 2nd Floor, Basavanagudi, Bangal
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October 19, 2012 |
Basavanneppa S/o Malleshappa Hallur Vs. Karnataka University, Dharwad by its Registrar and V.D. Bolishetty, Assistant Teacher Now Promoted to The Post of Principal University Public School College Road, Dharwad
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September 7, 2012 |
BASAVANNEVVA Vs. MAHADEVAPPA
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September 10, 2012 |
BASAVANNI AND ORS Vs. LAND TRIBUNAL HUKKERI AND ORS
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July 26, 2012 |
BASAVANNI SHANKAR SUTAGATTI AND ORS Vs. STATE
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August 1, 2012 |
Basavantappa and others Vs. Basappa and others
|
November 6, 2012 |
Basavantha S/o Ambanna Marate Vs. Mukthabai W/o Basavantha Marate
|
August 28, 2012 |
BASAVARAJ GADED Vs. NAGAVENI ALIAS NAGAMMA
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August 1, 2012 |
BASAVARAJ GUDDAPPA MALIGER AND ORS Vs. BEERAPPA @ DODDABEERAPPA AND ORS
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July 31, 2012 |
BASAVARAJ V.V Vs. STATE OF KARNATAKA
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December 7, 2012 |
BASAVARAJA Vs. STATE OF KARNATAKA
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October 5, 2012 |
BASAVARAJA BAVIKATTE Vs. STATE OF KARNATAKA
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September 21, 2012 |
Basavarajaiah D.M. Vs. Karnataka Veterinary Animal and Fisheries Science University Nandinagar, Post Box No. 06, Bidar, Bidar District, Rep. by ITS Registrar
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September 7, 2012 |
BASAVARAJAPPA CHOWTI Vs. LAND TRIBUNAL
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July 2, 2012 |
BASAVARAJU Vs. STATE OF KARNATAKA
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June 29, 2012 |
BASAVARAJU Vs. B C CHANDRAPPA
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August 24, 2012 |
Basavaraju Vs. State by K.R. Nagara Police, K.R. Nagara, Mysore District
|
August 6, 2012 |
Basavaraju @ Kumba S/O Basavaiah Vs. State of Karnataka Rep. by S.P.P. High Court, Bangalore
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June 4, 2012 |
BASAVARAJU ALIAS KUMBA Vs. STATE OF KARNATAKA
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June 4, 2012 |
BASAVARAJU S/O LATE SIDDAIAH Vs. K RAJU S/O KONDAPPA
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July 17, 2012 |
Basavaraju, S/o Late Devegowda Vs. B.M. Kamala
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August 1, 2012 |
Basavashetty @ Basavanna @ Basavaraju, son of Sri, Mahadeva Shetty Vs. State of Karnataka, By Station House Officer of Gundlupet Police Station, Chamarajanagar District, Represented by the learned State Public Prosecutor, High Court Buildings, B
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May 4, 2012 |
Basaveshwara Vidya Vardhaka Sangha, Bagalkot by Its Chairman, Bagalkot, Bagalkot District-587101 Vs. The Bagalkot Co-operative Spinning Mills, Belgaum Road, Bagalkot-587102, rep by its Liquidator and others
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September 7, 2012 |
BASAWARAJ Vs. STATE THROUGH SHORAPUR P.S.
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March 12, 2012 |
BASAWARAJAPPA S/O HANMANATH MALHAR Vs. RAJU S/O DEVINDRAPPA AND ORS
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September 5, 2012 |
BASAYYA S/O HODABASAYYA MATHAPATI Vs. DIVISIONAL CONTROLLER
|
August 27, 2012 |
BASHEER AHMED Vs. KAMALA W/O. NAGABHUSHANA
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December 3, 2012 |
Basheer Ahmed, Son of Late Sri. Abdul Sattar and others Vs. The State of Karnataka, Represented by its Secretary to Government Urban Development Department, M.S. Building, Bangalore, Mysore Urban Development Authority, Represented by its Commiss
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December 18, 2012 |
Bassanna, S/o. Hanamantha Ranatala Vs. The State, Through Sedam police Station, Tq: Sedams, dist: Gulbarga
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September 10, 2012 |
Basthi Dindas Shenoy S/o Basthi Vasudeva Shenoy and others Vs. Smt. Shariphamma Widow of Kunhippa Beary and others
|
August 6, 2012 |
Bata India Limited A Company Incorporated Under The Companies Act 1956, Having Its Registered Office At No. 6A, S N Banerjee Road Kolkatta and A Factory at Plot No. 474,475 and 476, 4th Phase Peenya Industrial Area Bangalore-560058 Rep by its Unit Manager Vs.
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August 13, 2012 |
BATAVIA DEVELOPERS Vs. BRUHUT BANGALORE MAHANAGARA PALIKE AND ORS
|
December 12, 2012 |
Belgaum Co -operative Cotton Spinning Mill Limited P.O. Pant Balekundri Taluk 85 District Belgaum Represented by Its Director Mr. N.B.Khamaganni Director Vs. M/s Bhadary Udyog Limited Survey No. 198/1 and 198.2 Manchalapura Road Raichur represen
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June 1, 2012 |
BETTAKURUBARA PAPU Vs. STATE OF KARNATAKA BY PONNAMPET POLICE
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June 11, 2012 |
Bettappara Siddaramappa, S/o Basappa Vs. B. Rudresh, S/o Sri. Basavalingappa
|
April 20, 2012 |
Bettegowda and others Vs. State of Karnataka
|
August 17, 2012 |
BHAGYA Vs. UNION OF INDIA
|
July 16, 2012 |
Bhagyamma Vs. Guru Reddy S/o Late Yellappa Since dead by LRS. and others
|
August 6, 2012 |
BHAGYLAKSHMI RADHAKRISHNA HOLLA Vs. STATE OF KARNATAKA
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October 8, 2012 |
BHANU PRASAD SHETTY,S/O LATE PURUSHOTHAM SHETTY; MINOR BHAVYASHREE SHETTY Vs. SAMSUDDIN,S/O LATE SAYYED ABDULLA; NATIONAL INSURANCE CO , LTD
|
November 30, 2012 |
Bharamappa S/o Kadasiddappa Vs. Sri K. Lokeshappa S/o Nandyappa and others
|
June 4, 2012 |
BHARAT FRITZ WERNER KARMIKA SANGHA Vs. MANAGEMENT OF BHARAT FRITZ WERNER LTD
|
April 3, 2012 |
BHARATH ELECTRONICS CONTRACT LABOUR UNION Vs. BHARATH ELECTRONICS LIMITED
|
February 24, 2012 |
BHARATH ELECTRONICS LTD Vs. P SRINIVAS S/O LATE P KRISHNA MURTHY AND ORS
|
August 21, 2012 |
Bharathi College of Teacher Training Education, 4th Cross, K.R. Extension, Tumkur-572 102 Tumkur District, Represented by its Managing Trustee, Dr. P.N. Shanthakumar Vs. National Council for Teacher Education Southern Regional Committee, Represe
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October 19, 2012 |
Bharathi Devi Vs. B.M. Devananda
|
August 17, 2012 |
BHARATHIYA VIDYA VAHINI TRUST Vs. D.GANESH MURTHY
|
September 5, 2012 |
Bharathiya Vidya Vahini Trust A Registered Charitable Trust Having its Registered Office at Near PTA School, Ashoka Pillar I Block, Jayanagar Bangalore - 560011 Rep. herein by its Executive Trustee Sri K.N. Lakshmi Narasimha and others Vs. Sri D
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September 5, 2012 |
Bharathiya Vikas Trust Having ITS Office at "Ananth" Perampalli Shivalli, Udupi -576102, Represented by ITS Managing Trustee Vs. Assistant Provident Fund Commissioner (C and R), Employees Provident Fund Organisation, Bhavishyanidhi Bhavan, Highl
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August 7, 2012 |
BHARATI SHIPYARD LTD Vs. ETERNITY TRADING FZC
|
June 11, 2012 |
BHARTI AXA LIFE INSURANCE COMPANY LIMITED Vs. SJR MAXIMUS PVT LTD
|
June 7, 2012 |
Bharti Televentures Ltd., Represented by its Officer-Legal, Sri. Prashanth. N., No. 56, Divyashree Towers, Bannerghatta Road, Bangalore - 560076 Vs. The State of Karnataka Through the Commissioner of Commercial Taxes, Vanijya Therige Karyalaya,
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September 18, 2012 |
BHASKAR JAGANNATH ATHAWALE Vs. NARAYAN MARHARI ATHAWALE
|
July 27, 2012 |
Bhaskar, S/o Sri Rajalingam Vs. Sri Sujan J., S/o Sri G.N. Jayaramappa
|
January 5, 2012 |
BHAVANI HOUSING CO-OPERATIVE SOCIETY LTD Vs. G C NANJAPPA
|
July 31, 2012 |
BHIMA JEWELLERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
July 20, 2012 |
BHIMANAGOUDA Vs. STATE THROUGH BHIMARAYANAGUDI POLICE STATION
|
November 19, 2012 |
BHIMANNA KHANDRE Vs. G M DHANANJAYA
|
June 11, 2012 |
BHIMANNA S/O PARMANNA MULIMANI Vs. HASANMIYA S/O HABEEB SAB DIDDEWALE AND ORS
|
September 7, 2012 |
BHIMAPPA S/O NINGAPPA BABALYAGOL Vs. BHAGAWWA W/O BHIMAPPA BABALYAGOL
|
July 31, 2012 |
BIDRANBIKA VIDYA SAMSTHE Vs. STATE OF KARNATAKA REPRESENTED TO ITS SECRETARY
|
August 17, 2012 |
BINDU D/O MANI Vs. E VENKATAIAH
|
July 5, 2012 |
Bipin P. Shah Vs. The Managing Director BMTC Depot, K.H. Road Shanthinagar, Bangalore-27
|
January 6, 2012 |
Bisanna, S/o. !ate Muniyappa, Since dead by Legal Representatives Muniyappa, S/o. late Bisanna Vs. Agadurappa, S/o. late Ramaiah
|
June 1, 2012 |
BOARD OF GOVERNORS Vs. VYDEHI INSTITUTE OF MEDICAL SCIENCES & RESEARCH CENTRE
|
September 11, 2012 |
Bodka Naik Vs. The Deputy Commissioner Chamarajanagar District Chamarajanagar 571313, The Assistant Commissioner Kollegala Sub Division Kollegala 571440 and Sri C. Krishnanaika
|
April 20, 2012 |
BOMMANAYAKA Vs. BOMMANAYAKA
|
June 1, 2012 |
Boramma W/o Late Durugad Mallaiah Vs. Palaiah, S/o Guvala Palaiah
|
June 4, 2012 |
BORAMMA, W/O LATE HANUMANTHAIAH AND ORS Vs. H KUMARA S/O HANUMANTHA AND ORS
|
August 8, 2012 |
BOWRING INSTITUTE Vs. K.JAYANNA
|
September 17, 2012 |
Bowring Institute A Society registered under the Karnataka Societies Registration Act No. 19, St. Marks Road Bangalore -560001 Vs. Sri K. Jayanna S/o late Krishnappa and others
|
September 17, 2012 |
BRANCH MANAGER Vs. ANNAPURNA
|
June 1, 2012 |
Branch Manager M/s. The Oriental Insurance Company Ltd., Branch Office T.G.M.A. Building I Floor, J.C. Road Tumkur - 522101, Now Represented by and M/s. The Oriental Insurance Co., Ltd., Regional Office Leo Complex Off M.G. Road Bangalore - 560931 Its Reg Vs.
|
June 1, 2012 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. GANGADHAR AND ORS
|
July 23, 2012 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ACHUPUDI PEERA SAB
|
August 27, 2012 |
Branch Manager National Insurance Co. Ltd, S.S. Front Road, Bijapur, Now represented by the National, Insurance Co. Ltd. Bilgundi Complex, Main Raod, Gulbarga through its, Administrative Officer Vs. Smt. Shantabai W/o Kashinath Waghamore and oth
|
July 26, 2012 |
Branch Manager National Insurance Co. Ltd. Branch Office, Yashoram Chambers, R.G. Road, Chikmagalur Now Represented by Its Regional Manager, Bangalore Regional Office, 144, Subharam Complex, M.G. Road, Bangalore-560001 Vs. T.C. Mallikarjuna S/o.
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August 9, 2012 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. BELLAMMA
|
June 8, 2012 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SANGAPPA S/O SIDDAPPA BAGALI AND ORS
|
September 4, 2012 |
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. N MALLIKARJUNA
|
July 26, 2012 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. LALITABAI
|
August 30, 2012 |
Branch Manager, M/s United India Insurance Company Ltd., Raichur, Through its Asst. Manager Sri Sripad Kulkarni and others Vs. Sri A. Gouse Bhas S/o Abdul Rehaman and Sri Nazeer Basha, S/o Abdul Rehman Sab and others
|
November 21, 2012 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., BANGALORE Vs. SHIVANNA & ANR.
|
April 17, 2012 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. KAMALA W/O SIDDARAY KARAJOL AND ORS
|
October 4, 2012 |
Branch Manager, The New India Assurance Co. Ltd., 1st Floor, Mohan Mansion, Kasturba Road, Bangalore-560001, By its Divisional Manager, The New India Assurance Company Ltd., Divisional Office No. 2, Brigade Plaza, N-202, 2nd Floor, North Wing, SC Road, An Vs.
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January 3, 2012 |
Branch Manager, The Oriental Insurance Company Limited, Branch Office, Kappa, Chikmagalur District. Rep. by the Regional Manager, The Oriental Insurance Co, Ltd. Regional Office, Leo Shopping Complex, 44/45, Residency Road, Bangalore-2 5. By Its Manager@a Vs.
|
June 1, 2012 |
BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDAPPA
|
August 1, 2012 |
Branch Manager, United India Insurance Company Limited, Karkala Branch, Srinivasa Complex, A.S. Road, Karkala Taluk, Udupi District. by Divisional Manager, United India Insurance Co., Ltd., Jewel Plaza, I Floor, Maruthi Veethika, Udupi-576101. by its Mana Vs.
|
August 14, 2012 |
BRITANNIA INDUSTRIES LIMITED Vs. STATE
|
February 23, 2012 |
Bruhat Bangalore Mahanagara Palike N R Square Bangalore 560002 Rep by its Commissioner, The Assistant Revenue Officer (West), Rajajinagar Area, Bbmp Bhashyam Park, Bangalore-03 and The Assistant Executive Engineer, Rajajinagar Sub-Division, Bbmp, Bangalor Vs.
|
August 1, 2012 |
Bruhat Bangalore Mahanagara Palike Represented By Its Commissioner, Orporation Offices, N.R. Square, Bangalore-360002 Vs. Sri, Ramesh Vishwanatha S/o Sri, S. Vishwanath
|
January 24, 2012 |
Buvaneshwari, Proprietor of Sri Naga Motors, No. Sf-1, 3rd Floor, Supra Assent, Road No.4, Defence Layout, Vidyaranyapuram, Bangalore - 560 097 Vs. The Special Land Acquisition Officer, Kiadb 3rd Floor, Kheney Building, Gandhinagar, Bangalore an
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August 1, 2012 |
BYRAMMA Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT, BANGALORE
|
April 2, 2012 |
Byranna S/o Gidderappa Vs. Sri H. Venkatesh S/o. Hanumanthappa
|
March 15, 2012 |
BYRAPPA AND ORS Vs. STATE
|
July 18, 2012 |
BYREGOWDA Y N Vs. UNION OF INDIA AND ORS
|
August 17, 2012 |
C B MALLAPPA Vs. STATE OF KARNATAKA
|
August 13, 2012 |
C D SANJAY RAJ Vs. RAJESH EXPORTS LTD
|
July 16, 2012 |
C H VASAPPA KULAL Vs. STATE OF KARNATAKA
|
June 29, 2012 |
C I KORACHAR EDUCATION SOCIETY AND ORS Vs. STATE OF KARNATAKA
|
October 18, 2012 |
C JAYARAJ Vs. INNOVATIVE STUDIOS PRIVATE LIMITED
|
June 12, 2012 |
C JOSEPH Vs. DIVISIONAL CONTROLLER, K S R T C,MYSORE`
|
November 30, 2012 |
C KRISHNAVENI W/O BABU Vs. STATE BY J P NAGAR POLICE STATION
|
July 31, 2012 |
C MADHU Vs. B V MANJUNATHA
|
July 23, 2012 |
C NAGESHA ALIAS UMESHA Vs. STATE OF KARNATAKA
|
July 25, 2012 |
C R VENKATESH S/O RANGAPPA Vs. S K SADHASHIVA S/O PATEL KALEGOWDA
|
October 12, 2012 |
C RAGHUNATHAN Vs. STATE BY C B I
|
June 11, 2012 |
C S KUMAR Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
|
January 12, 2012 |
C T RAVI Vs. STATE OF KARNATAKA
|
July 18, 2012 |
C V MALLESHAPPA AND ORS Vs. PARVATHAMMA AND ORS
|
October 18, 2012 |
C. Andanappa Vs. The Assistant Provident Fund Commissioner Employees Provident Fund Organization Sub-Regional Office NH-4, Lakshmi Complex Opp. Syndicate Bank Old Madras Road Bangalore - 560036 and The Commissioner Employees Provident Fund Organ
|
December 14, 2012 |
C. ANJANEYALU Vs. OBALAMMA
|
July 30, 2012 |
C. Boregowda and Company Vs. Sri. K.M. Basavaraju
|
January 12, 2012 |
C. Dakshyanamma W/o Rajashekaraiah Hindu, Major No. 123, IV Main Raod, Chamarajapet, Bangalore 560018 Vs. C. Mahadevamma W/o R. Neelaksntaiah
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August 6, 2012 |
C. Jagadish S/o Late Chandrappa Vs. Karnataka State Finance Corporation Chitradugra Branch Behind Basaveshwara Theatre Chitradurga Rep. by its Branch Mananger, Karnataka State Finance Corporation Head Office 1/1, Thimmaiah Road Bangalore Rep. by
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August 10, 2012 |
C. Joseph, Son of Late Chinnappa Urf Abbaiah Vs. State of Karnataka Urban Development Authority, Vidhana Soudha, Bangalore-560001, Represented by its Principal Secretary, Bangalore Development Authority, Kumara Park East, Bangalore-560001, Repre
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November 22, 2012 |
C. Munikrishnappa S/o Late Chikka Channappa Vs. The Deputy Commissioner Chikkaballapura District Chikkaballapura, The Assistant Commissioner Chikkaballapura Sub Division Chikkaballapura, Sri. Anjinappa S/o Nallappa
|
September 5, 2012 |
C. Rajagopal S/o Sri Chinnappa Mestri Vs. Sri Dennis Nico Lais Roach S/o Mario Antony Roach
|
January 6, 2012 |
C. Ramakrishnaiah S/o Channegowda Vs. KSRTC Rep. By Its Divisional Controller Sri B.P. Chandra Shetty Bangalore Rural District Kimco Building, Deepanjali Nagar, Mysore Road, Bangalore-560026 and The Assistant Director (Land Record) Department of
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January 4, 2012 |
C. Seenappa Vs. The Divisional Controller Karnataka State Road Transport Corporation Bangalore Rural Division Kimco Complex Byatrayanapura Mysore Road Bangalore-560026
|
September 25, 2012 |
C. SHIVALINGAIAH Vs. STATE OF KARNATAKA AND OTHERS
|
April 20, 2012 |
C. SHIVALINGAIAH Vs. STATE OF KARNATAKA
|
April 2, 2012 |
C. SHIVANANJAIAH Vs. STATE OF KARNATAKA
|
June 27, 2012 |
C. Sreedharan, C/o Gopalan Enterprises No. 5, Richmond Road Bangalore 560025, Dead by LRS.(1(a) K.P. Kamalam Vs. Manjunath K S/o Krishnappa and others
|
January 6, 2012 |
C.A. Aiyanna, S/o. C.N. Achaiah Vs. Sri D.B. Ramadas, S/o. D.N. Bhimrao
|
September 28, 2012 |
C.C.E. Vs. KRISHNA SAHAKARI SAKKARE KARKHANE NIYAMIT
|
July 30, 2012 |
C.C.E., BELGAUM Vs. DOODHAGANGA KRISHNA SAHAKARI SAKKARE KARKHANE NIYA
|
July 30, 2012 |
C.G. Jayalakshmi Vs. Smt Mariyamma
|
June 4, 2012 |
C.K. Narendranath Vs. Muniyamma and others
|
June 29, 2012 |
C.K. Shivanna S/o. Late Kempaiah Vs. Mubashahira Jabin W/o. Basha Sab, Major No. 140, Tanjavoor Mohalla Kunigal Town Tumkur District
|
January 5, 2012 |
C.K.K. CATERING SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2012 |
C.L. Tigadi Vs. The Government of Karnataka Department of Personnel and Administrative Reforms Dpar (Service Rules), Vidhana Soudha, Bangalore-560001, Represented by ITS Secretary and The Managing Director Karnataka Power Corporation Limited Sha
|
August 2, 2012 |
C.M. HANUMANTHARAJU Vs. SIDDAPPA
|
August 6, 2012 |
C.MUNIKRISHNAPPA Vs. DEPUTY COMMISSIONER
|
September 5, 2012 |
C.R. Jaweed Pasha, S/o. C. Abdul Razack Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar Gener
|
January 3, 2012 |
C.S. Changappa, Son of C.B. Somaiah and others Vs. The State of Karnataka, Represented by its Chief Secretary, Department of Housing and Urban Department, M.S. Buildings, Dr. B.R. Ambedkar Veedhi, Bangalore-560001 and Mysore Urban Development Au
|
December 18, 2012 |
C.S. Jayalakshmi D/O C.C. Siddappa Vs. The State Government of Karnataka Department of Personnel and Administrative Reforms 1st Floor, 5th Stage, M.S. Building Bangalore-560001 Represented by its Principal Secretary, The State Government of Karn
|
August 8, 2012 |
C.S. Rajanna, S/o late B.D. Chikkanna Setty Vs. Sri C. Yathish, S/o late B.D. Chikkanna Shetty
|
April 20, 2012 |
C.Z. MUJAMIL PASHA @ MD. JAFFAR Vs. DEPUTY COMMISSIONER
|
December 7, 2012 |
CANARA BANK AND ORS Vs. A N SURKUND, S/O NARAYANA RAO SURKUND
|
October 12, 2012 |
Canara Communications India (P.) Ltd. Vs. Commissioner of Central Excise, Central Excise Commisionerate
|
May 24, 2012 |
Canara Communications India P. Ltd. Vs. Commissioner of Central Excise
|
May 24, 2012 |
Capitol Teachers Training College CA 1, 9th Cross, J.P. Nagar 7th Phase RBI Layout, Bangalore 78 By its Principal - Smt S. Parvathi Vs. National Council for Teachers Education Hans Bhavan, Wing II, 1 Bhahadur Shah Zaffar Marg Near ITO, New Delhi
|
November 9, 2012 |
CARPET UDYOG INC Vs. INDUS WESTSIDE HEALTHCARE PVT LTD
|
June 8, 2012 |
Cauvery Estate Developers No. 137, Railway Parallel Road Kumara Park West Bangalore - 560020, Shri. B.A. Dhammanagi Vs. Shri. Shambu Dayhal Meena Secretary to Government of Karnataka, Housing and Urban Development Department, M.S. Building Banga
|
January 2, 2012 |
CCI LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 28, 2012 |
CENTARL WARE HOUSING CORPORATIONS BANGALORE Vs. RAVI CONSTRUCTIONS BANGALORE
|
July 4, 2012 |
CENTURY PLYBOARDS (I) LIMITED, AND ORS Vs. MOHAMMED FAISAL, MANAGING PARTNER AND ORS
|
September 5, 2012 |
Chainraj, S/o late C.Motilal Vs. The Commissioner, BBMP Corporation Building, Hudson circle, Bangalore, The Assistant Executive Engineer, Shivajinagar sub-division, Bruhath Bangalore Mahanagara Palike, Bangalore and The Commissioner for Religiou
|
August 2, 2012 |
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY SANKEY ROAD Vs. B A PRAKASH BABU
|
August 8, 2012 |
CHAITRA FERTILIZERS AND CHEMICALS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
|
July 25, 2012 |
CHAKO Vs. N R POLICE
|
August 28, 2012 |
CHAND Vs. STATE OF KARNATAKA BY NYAMATHI POLICE
|
June 11, 2012 |
Chandanmal Pukhraj and others Vs. Smt. Jatnabai
|
August 22, 2012 |
Chandpasha @ Abdul Rahaman S/o. Mohammed Hussaian @ Saban Vs. Y.N. Yallappa Vaggera S/o. Mallappa
|
August 13, 2012 |
CHANDRA LALANKE Vs. STATE OF KARNATAKA
|
September 11, 2012 |
Chandragouda Madiwalgouda Patil Vs. The State of Karnataka Represented by Public Prosecutor, Dharwad, Bailhongal P.S.
|
August 28, 2012 |
Chandraiah Vs. District Registrar Bangalore, Rural District, No. 1702., Athani Complex, Prakash Nagar, Bangalore-560 010 and The Sub Registrar Channapatana, Ramanagaram, District :Ramanagaram
|
August 3, 2012 |
Chandrakant Ranchhodbhai Patel Vs. Electronic Manufacturing and Design Services India P. Ltd. and others
|
April 16, 2012 |
CHANDRAKANTH SHET Vs. SHIVAPRASAD
|
July 16, 2012 |
CHANDRAMATHI K Vs. B N USHA DEVI
|
July 12, 2012 |
CHANDRAMMA AND ORS Vs. STATE
|
October 11, 2012 |
Chandramma W/o Late Lokesh Vs. The Branch Manager The Oriental Insurance Co. Ltd., C. Nanjappa Complex Hassan - 573201 and A. Nagaraj S/o Late M.R. Adikalam No. 309:6(sic), Krishnavilas Road, Mysore - 570001
|
March 15, 2012 |
CHANDRAMMA W/O LATE SIDDEGOWDA Vs. BHOOMESH S/O KRISHNEGOWDA
|
August 3, 2012 |
CHANDRAPPA E. T. Vs. THE STATE OF KARNATAKA AND OTHER
|
October 16, 2012 |
Chandrappa S/o Muddarangappa Vs. T. Devaraju, S/o Sri G. Thimmaiah, Byalya, Vaddarahatti, Byalya Post, Puravara Hobli, Madhugiri Taluk, Tumkur District, Pin - 572 175 and United India Insurance Co. Ltd., Regional Office, No. 25, 2nd Floor, Shank
|
January 6, 2012 |
Chandrasekhara Sharma Vs. C. Krishnaiah Chetty Jewellers Private Limited
|
March 7, 2012 |
CHANDRASEKHARASHARMA Vs. C KRISHNAIAH CHETTY
|
March 7, 2012 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
July 30, 2012 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA BY AIR PORT POLICE STATION
|
June 4, 2012 |
CHANDRASHEKAR Vs. REVANASIDDAPPA DANADAMANI
|
August 23, 2012 |
CHANDRASHEKAR Vs. CHIEF SECRETARY
|
September 6, 2012 |
Chandrashekar Vs. M/s. Vysya Bank Having Its Head Office At No. 489, Avenue Road Bangalore, Represented by its Manager and C.N. Mohan S/o. A Nagaraj
|
April 20, 2012 |
Chandrashekar B.L., S/o late Lakshme Gowda Vs. Mysore Urban Development Authority, Rep.by its Commissioner, Jhansi Lakshmi Bai Road, Mysore-570001
|
January 4, 2012 |
CHANDRASHEKAR PRASAD Vs. EXECUTIVE ENGINEER KARNATAKA HEALTH SYSTEM
|
July 25, 2012 |
Chandrashekara Hegde Vs. Mahesh Shetty and others
|
September 27, 2012 |
Chandrashekara S/o Sri Choodappa Gowda Vs. Sri Nagaraj S/o Sri Choodappa Gowda
|
January 6, 2012 |
Chandrashekaraiah Vs. Rangappa and others
|
November 16, 2012 |
CHANDRASHEKHAR SHETTY Vs. JANARDHANA KHARVI
|
August 3, 2012 |
CHANDRAVATHI Vs. STATE OF KARNATAKA REPRESENTED BY THE STATE PUBLIC PROSECUTOR
|
August 14, 2012 |
CHANDRAWWA AND ORS Vs. CHANNAWWA W/O SHANKARAPPA ANGADI
|
July 20, 2012 |
CHANDRU Vs. JAYACHANDRA HEGDE AND ORS
|
August 6, 2012 |
CHANDRU Vs. A V GOVINDARAJU
|
July 2, 2012 |
Chandula S/o. Modaram Vs. State by Hebbagodi Police Station Bangalore Rep. by SPP, High Court Bangalore-560 001
|
December 26, 2012 |
CHANNABASAPPA BASAVANNEPPA BENAKANNAVAR Vs. STATE OF KARNATAKA
|
July 30, 2012 |
Channagcwda, S/o. Naganagewda Channagoudra Vs. Muradanagowda, S/o. Halanagowda Kotegowdra and others
|
April 19, 2012 |
Channamma W/o Late Govind, Roopa D/o Late Govind, Pushpa D/o Late Govind and Tejashwini D/o Late Govind Vs. Baburao S/o Gundappa Patil Major
|
December 3, 2012 |
CHANNAMMA W/O RANGAPPA CHIKKAL Vs. STATE OF KARNATAKA; STATE ELECTION COMMISSIONER BANGALORE; DEPUTY COMMISSIONER RAICHUR; EDUCATION CO-ORDINATOR ELECTION OFFICER; PANCHAYAT DEVELOPMENT OFFICER; SECRETARY CHILD WELFARE DEPARTMENT; CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER TALUQA
|
September 6, 2012 |
CHANNAPPA BHIMAPPA TILAGUL AND ORS Vs. SUSHILABAI @ KASTURI AND ORS
|
December 7, 2012 |
Channappa Gowda S/o Ramanna Gowda Vs. The Director M/S Kiranpande Industrial Area Baikampadi, Man Galore DK District and The Oriental Insurance Company Limited Near Roopa Hotel, Balmatta Mangalore Represented By Its Branch Manager
|
October 19, 2012 |
CHANNAPPA S/O KEMPEGOWDA Vs. STATE OF KARNATAKA
|
September 4, 2012 |
CHAPARRAL HEALTH SERVICES LTD Vs. UNION OF INDIA
|
September 3, 2012 |
Chauson Cement and Chemical Corporation, Parwal Gutta, Tukaram Nagar, Devanahalli taluk, Bangalore Rural District-560020, By its Managing Partner, Smt. Shakuntala T. Chaugule Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bh
|
December 18, 2012 |
CHAYADEVI M Vs. ANANDA
|
June 8, 2012 |
CHELLAPPA DEAD BY HIS LRS Vs. THIMMAKKA
|
July 16, 2012 |
CHELUVAIAH ALIAS CHELUVARAJU Vs. STATE OF KARNATAKA BY SRIRANGAPATNA POLICE
|
July 26, 2012 |
CHEMINOVA INDIA LIMITED Vs. JAJEE PESTICIDES
|
February 25, 2012 |
CHENNAPPA MOOLYA Vs. SEJU MOOLYA
|
April 10, 2012 |
Chennaveeraiah S/o Late Kempaveeraiah Vs. Sri Mayannagowda S/o Late Narasimhaiah
|
December 18, 2012 |
CHETAN P TAYAL Vs. STATE OF KARNATAKA
|
April 18, 2012 |
CHETHAN BHANDARY Vs. KOTAK SECURITIES LTD
|
June 12, 2012 |
Chethana C.S. Vs. Maregowda S/o. Marajjaiah
|
March 15, 2012 |
Chi Manohar M S/o. Muniraj Vs. Bajaj Allianz General Insurance Company Ltd., No. 649, V.P. Complex, Jayanagar 5th Block, Near Sri. Raghavendr Swami Mutt, Next to Citi Bank ATM Bangalore 78, Gayathri MS No. 566/A. Krishna, 81st Cross, Kumaraswamy
|
August 6, 2012 |
Chidananda Vs. The State of Karnataka By Tavarekere Police Station, Sira Rural Circle, Tumkur Distinct
|
April 19, 2012 |
CHIDANANDA ALIAS SIDDA ALIAS SIDDAPPA Vs. STATE OF KARNATAKA
|
July 27, 2012 |
CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYAT AND ORS Vs. PUTTABASAVANNA, S/O SHIVABASPPA
|
October 9, 2012 |
CHIEF GENERAL MANAGER KARNATAKA TELECOM CIRCLE BHARAT SANCHAR NIGAM LTD Vs. D V KAVITHA AND ORS
|
October 3, 2012 |
CHIEF OFFICER TOWN MUNICIPAL COUNCIL Vs. SRIKANTESHWARA AGENCIES
|
November 19, 2012 |
CHIEF TRAFFIC MANAGER Vs. M.NARAYANA REDDY
|
March 12, 2012 |
CHIEF WARDEN NATIONAL INSTITUTE OF TECHNOLOGY Vs. LABOUR ENFORCEMENT OFFICER
|
July 2, 2012 |
Chikka Muniyamma and others Vs. The State of Karnataka by its Principal Secretary Department of Housing M.S. Building Bangalore-560001, Bangalore Development Authority Kumara Park West Extension Bangalore-560020, rep. by its Commissioner and The
|
April 20, 2012 |
Chikkachowdappa S/o. Late Meke Ramaiah Vs. The Assistant Commissioner Bangalore North Sub-Diviison Bangalore-09, The Tahsildar Bangalore East Taluk K.R. Puram Bangalore and Sri. Lakshmanappa S/o. Late Pillappa
|
August 6, 2012 |
Chikkahanumaiah, Son of Hanumaiah Vs. The Tahsildar, Tumkur Taluk, Tumkur and Sri Gangahanumaiah, Son of Late Hanumanarasaiah Alias Bootaiah
|
September 27, 2012 |
Chikkamarigouda S/o. Siddalingegowda Vs. State of Karnataka by Kanakapura Rural Police Represented by The State Public Prosecutor High Court Building Bangalore - 560001 and others
|
October 1, 2012 |
CHIKKANANJE GOWDA Vs. SIDDALINGARADHYA
|
March 20, 2012 |
CHIKKANNA Vs. STATE OF KARNATAKA
|
June 18, 2012 |
CHIKKANNA AND ORS. Vs. G. MANJUNATHA AND THE ORIENTAL INSURANCE CO. LTD.
|
October 19, 2012 |
Chikkanna L., S/o Sri C. Lakkappa Vs. State of Karnataka By its Secretary to Government Primary and Secondary Education, M.S. Building, Dr. Ambedkar Veedhi, Bangalore-560001 and others
|
April 17, 2012 |
CHIKKASIDDAPPA Vs. STATE OF KARNATAKA
|
July 3, 2012 |
CHIKKATHAYAMMA Vs. SIDDAGANGAIAH
|
July 2, 2012 |
Chikkathayamma W/o Dasa @ Kaka and others Vs. The Deputy Commissioner Mandya District Mandya and others
|
November 2, 2012 |
CHIKKEGOWDA @ SANNEGOWDA Vs. DEPUTY COMMISSIONER
|
July 5, 2012 |
CHINNA PAPAMMA W/O LATE RAMAIAH @ DODDANNAIAH AND ORS Vs. RAMARAJU AND ORS
|
July 23, 2012 |
Chinnamma, Wife of Chikkanna Vs. The Commissioner, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Special Land Acquisition Officer, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Sp
|
November 28, 2012 |
CHINNAPPA REDDY AND ORS Vs. STATE OF KARNATAKA
|
July 13, 2012 |
Chinnu poojarthi, W/o late Shyamaraya Pojari and Vasanthi, D/o late Shyamaraya Poojari Vs. Shekar Poojari, S/o Sundara Poojari
|
January 5, 2012 |
CHIRANJEEVI Vs. STATE OF KARNATAKA
|
October 11, 2012 |
CHITRADURGA DISTRICT BANJARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
July 2, 2012 |
CHOWDAPPA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
|
March 15, 2012 |
CHOWDAPPA @ BADDI CHOWDAPPA Vs. STATE
|
December 7, 2012 |
Chowdappa @ Chowde Gowda S/o Venkatappa Vs. M/s. The United India Insurance Company Limited by its Manager Polytechnic Road Chintamani Kolar District and Lakshmana Reddy S/o Gopal Reddy Mallapally Chintamani Taluk Kolar District
|
January 5, 2012 |
CHUDAMANI Vs. P SENGOVADI AND ORS
|
December 7, 2012 |
CHURCH OF SOUTH INDIA Vs. DEPUTY COMMISSIONER
|
July 27, 2012 |
CINIPLEX PVT. LTD Vs. STATE OF KARNATAKA
|
February 24, 2012 |
CIT Vs. K. LEELAVATHY
|
January 2, 2012 |
CIT Vs. NOVA NORDISK PHARMA INDIA LTD
|
January 5, 2012 |
CIT Vs. STANDARD CHARTERED FINANCE LTD
|
January 12, 2012 |
CIT Vs. H.P. GLOBAL SOFT LTD
|
January 17, 2012 |
CIT Vs. SSK TULAJABHAVANI KALYAN MANTAP KATTAD SAMITHI
|
October 9, 2012 |
CIT Vs. BPL ENGINEERING LTD.
|
February 22, 2012 |
CIT Vs. SAMI LABS LTD.
|
February 21, 2012 |
CIT Vs. ENCORE SOFTWARE LTD.
|
October 8, 2012 |
CIT Vs. PARIMALA ENTERPRISES
|
March 19, 2012 |
CIT & ANR. Vs. SRI LAKSHMI CLOTH STORES
|
February 22, 2012 |
CIT & DEPUTY CIT Vs. BPL CELLULAR HOLDINGS LTD
|
April 10, 2012 |
CITICORP FINANCE INDIA LIMITED Vs. VIKAS TELECOM LIMITED
|
June 1, 2012 |
Citicorp Finance India Limited a Company Incorporated Under The Companies Act, 1956, Having Its Registered Office At Citi Center, 5th Floor Bandra Kurla Complex, Bandra (E) Mumbai - 400 051 Vs. Vikas Telecom Limited A Company Incorporated Under
|
January 6, 2012 |
CITIZEN COOPERATIVE BANK LIMITED Vs. MAHARASHTRA APEX CORPORATION LIMITED
|
June 8, 2012 |
CITY MUNICIPAL COUNCIL OF BIJAPUR Vs. BHIMAPPA S/O HANUMANTAPPA LONDE
|
September 3, 2012 |
COASTAL MINES & MINERALS, A PARTNERSHIP FIRMS Vs. STATE OF CHATTISGARH
|
August 23, 2012 |
Col (Retd.) Mr. H.S. Manjunath and others Vs. Union of India, By Air Vice Marshall Commandant Command Hospital Air Force
|
September 14, 2012 |
Colloids Impex (P) Limited No. B-42, 3rd Stage, Peenya Bangalore - 560058 by Its Managing Director Sri Vikram Sankalchan Patel Vs. The Commissioner of Customs Bangalore Zone Central Revenue Buildings Queens Road Bangalore - 560001
|
August 7, 2012 |
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY, BANGALORE Vs. M/S. VISWACHETHANA TRUST, BANGALORE
|
July 9, 2012 |
Commissioner of Central Excise Vs. Jindal Vijayanagar Steel Ltd.
|
October 9, 2012 |
Commissioner of Central Excise, Bangalore-II Vs. Pearl Insulation Ltd.
|
March 2, 2012 |
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. CHADHA AUTO AGENCIES
|
July 30, 2012 |
Commissioner of Central Excise, Belgaum Commissionerate Vs. Hindalco Industries Ltd.
|
July 30, 2012 |
Commissioner of Central Excise, Mangalore Vs. Hml Agencies (P) Ltd
|
February 25, 2012 |
Commissioner of Central Excise. , Bangalore-II Vs. Vijaya Steels Pvt. Ltd.
|
March 2, 2012 |
Commissioner of Central Excise., Bangalore-I Vs. S.P. Flavours Pvt. Ltd.
|
May 31, 2012 |
COMMISSIONER OF CUS., MANGALORE Vs. CHIRAMITH PRECISION (INDIA)
|
March 1, 2012 |
COMMISSIONER OF INCOME TAX Vs. T.AHOBALA RAO
|
October 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. BHUWALKA STEEL INDUSTRIES LTD
|
December 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. MANJUNATHA COTTON AND GINNING FACTORY
|
December 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. MOHD. V. SHAFFIULLA
|
February 22, 2012 |
COMMISSIONER OF INCOME TAX Vs. G.R. DEVELOPERS
|
February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. SOLAR EXPORTS
|
April 9, 2012 |
COMMISSIONER OF INCOME TAX Vs. KRISHNAPPA
|
August 14, 2012 |
COMMISSIONER OF INCOME TAX Vs. PADMAVATHY
|
August 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. NADATUR HOLDINGS AND INVETMENTS PVT. LTD
|
August 23, 2012 |
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH RAKHRA
|
August 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. P S I DATA SYSTEM LTD
|
June 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPORATION LTD
|
June 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. ING VYSYA LIFE INSURANCE CO P LTD
|
June 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. VISHWA BHARATHI VIDYA MANDIR
|
August 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. M NAGARAJA
|
August 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. VESESH INFOTECHNICS LIMITED
|
August 1, 2012 |
COMMISSIONER OF INCOME TAX Vs. GAYATHRI ENTERPRISES
|
July 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD
|
January 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. H P GLOBAL SOFT LTD
|
January 17, 2012 |
COMMISSIONER OF INCOME TAX Vs. GOLF VIEW HOMES LTD
|
December 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE ELECTRONICS
|
August 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. ITC FILTRONA LIMITED
|
July 18, 2012 |
Commissioner of Income Tax Vs. Mystic Investments
|
February 29, 2012 |
Commissioner of Income Tax Vs. Infosys Technologies Ltd.
|
January 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. EPSILON ADVISERS (P.)LTD
|
June 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. ECOM GILL COFFEE TRADING PVT. LTD
|
July 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. MADHUKUMAR N.
|
March 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. LUCENT TECHNOLOGIES HINDUSTAN LTD
|
April 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. RAGHAVENDRA CONSTRUCTIONS
|
February 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. SHRAVANEE CONSTRUCTIONS
|
February 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. ANRIYA PROJECT MANAGEMENT SERVICES P LTD
|
February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. AKSHAY EMINENCE DEVELOPERS PVT. LTD
|
February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. P.N. PANJAWANI
|
March 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. KTL INDUSTRIAL FINANCE CO. LTD
|
March 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. SARAVANA CONSTRUCTIONS (P.) LTD
|
March 14, 2012 |
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
March 15, 2012 |
COMMISSIONER OF INCOME TAX Vs. DE BEERS INDIA MINERALS (P.) LTD
|
March 15, 2012 |
COMMISSIONER OF INCOME TAX Vs. BOVIS LEND LEASE (INDIA) (P.) LTD
|
March 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. R. NAGARAJA RAO
|
March 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. JOHN BROWN TECHNOLOGIES INDIA (P) LTD
|
March 21, 2012 |
COMMISSIONER OF INCOME TAX Vs. GLOWTRONICS LTD
|
August 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. B. SUMANGALADEVI
|
October 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. H. P. GLOBAL SOFT LTD
|
January 23, 2012 |
COMMISSIONER OF INCOME TAX Vs. ASIATIC INDUSTRIAL GASES LTD
|
February 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. K. SATISH KUMAR SINGH
|
February 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. SAMBANDAM UDAYKUMAR
|
February 15, 2012 |
COMMISSIONER OF INCOME TAX Vs. RATIONAL SOFTWARE CORPN. INDIA LTD
|
February 21, 2012 |
COMMISSIONER OF INCOME TAX Vs. MICRONIC DEVICES
|
February 23, 2012 |
Commissioner of Income Tax and another Vs. H.B. Raviraj
|
February 15, 2012 |
COMMISSIONER OF INCOME TAX AND ORS Vs. S MADHAVA, MANAGING DIRECTOR AND ORS
|
August 13, 2012 |
Commissioner of Income Tax C.R. Building Queens Road Bangalore and The Income Tax Officer Ward-3(4) C.R. Building Queens Road Bangalore Vs. Smt K. Leelavathy 65, Vani Vilas Road Basavanagudi Bangalore
|
January 2, 2012 |
Commissioner of Income Tax C.R. Building, Queens Road, Bangalore, The Deputy Commissioner of Income Tax Special Range-15 Bombay and Dy. Commissioner of Income-Tax, Circle 11 (3), Rashtrothana Building, Nrupathunga Road, Bangalore Vs. M/s H.P. G
|
January 17, 2012 |
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE Vs. SANGMESHWARA ASSOCIATES
|
April 2, 2012 |
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE BANGALORE Vs. STANDARD CHARTERED FINANCE LTD NEW DELHI
|
January 12, 2012 |
Commissioner of Income Tax, C.R. Building, Attavara, Mangalore The Asst. Commissioner of Income Tax, Circle-1, Udupi. Vs. M/s. Syndicate Bank, Central Accounts Department, Head Office, Manipal
|
October 19, 2012 |
Commissioner of Income Tax, Central Circle Vs. Processor Systems (I) (P.) Ltd.
|
February 22, 2012 |
Commissioner of Income Tax, Central Circle Vs. Canbank Financial Services Ltd.
|
May 29, 2012 |
Commissioner of Income Tax, Central Circle, Bangalore Vs. ITTI (P.) Ltd.
|
March 20, 2012 |
Commissioner of Income Tax, International Taxation Vs. Ansys Software (P.) Ltd.
|
March 20, 2012 |
Commissioner of Income Tax, International taxation Vs. Rational Software Corpn. (India) Ltd.
|
March 1, 2012 |
Commissioner of Income Tax, Mangalore and The Deputy Commissioner of Income Tax, Circle - 1 (1), Mangalore Vs. Sri. Sunila Keerthi, C/o. Hotel Panchami, Opp. K.S.R.T.C Bus Stand, Mangalore
|
August 9, 2012 |
Commissioner of Income Tax, No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore and The Deputy Commissioner of Income Tax, Circle - 2 (1), No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore Vs. Sri M. Nagaraja, M
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August 13, 2012 |
COMMISSIONER OF INCOME TAX,BANGALORE Vs. BANGALORE DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.,BANGALORE
|
September 5, 2012 |
COMMISSIONER OF INCOME-TAX Vs. RESONACE LABORATORIES
|
June 6, 2012 |
COMMISSIONER OF INCOME-TAX Vs. BELIMATHA MAHA SAMSTHANA
|
June 4, 2012 |
COMMISSIONER OF INCOME-TAX Vs. INDO NISSIN FOODS LTD
|
November 6, 2012 |
Commissioner of Income-tax, Central Circle Vs. Essae Teraoka Ltd.
|
February 15, 2012 |
Commissioner of Income-tax, International Taxation Vs. ING Vysya Life Insurance Co. (P.) Ltd.
|
June 6, 2012 |
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA AND ORS Vs. B R K SOFTWARE TECHNOLOGIES PVT LTD; HIMACHALAPATHI H M S/O MANJUNATHAIAH AND ORS
|
July 19, 2012 |
COMMR. OF C. EX. Vs. COMMR., BELGAUM CITY MUNICIPAL COPRN.
|
August 6, 2012 |
COMMR. OF C. EX., BELGAUM Vs. HINDUSTAN RUBBER FACTORY
|
May 25, 2012 |
COMMR. OF CUS., C. EX. & S.T., BELGAUM Vs. VISHWANATH SUGARS LTD.
|
April 16, 2012 |
CONFEDERATION OF REAL ESTATE DEVELOPERS' ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
December 12, 2012 |
Consona Software (India) Private Limited S-44, MS Complex New BEL Road RMV Extension Second Stage Bangalore-560 094 Karnataka Vs. Nil
|
April 20, 2012 |
CONSORTIUM OF MEDICAL ENGINEERING AND DENTAL COLLEGES OF KARNATAKA Vs. SHANKLESHA RINKU RAMESH
|
May 31, 2012 |
CORAMANDEL INFRASTRUCTURE PVT. LTD. Vs. CITY CORPORATION, GULBARGA
|
September 27, 2012 |
Corporation of the City of Bangalore, By its Commissioner, N.R. Square, Bangalore and The Commissioner, Corporation of City of Bangalore, NR Square, Bangalore Vs. N. Munivenkatappa S/o Late Nandiyellappa
|
June 4, 2012 |
Corpus Software Private Limited, A Private Limited Company Incorporated Under The Provisions of This Companies Act, 1956, Having its Registered Office at 34, Corpus Techno Park, Avs Compound, 4th Block, Koramangala, Bangalore - 560034 Karnataka,. India. R Vs.
|
August 6, 2012 |
CUE-N NET (R) Vs. STATE OF KARNATAKA
|
January 25, 2012 |
CUEVILLA RECREATION ASSOCIATION Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
July 26, 2012 |
D B GADAGKAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 24, 2012 |
D C YADUNATH Vs. MYSORE SUGAR COMPANY LTD
|
July 2, 2012 |
D Harish S/o Ski Subramanyam Vs. Sri Mani S/o Dasari Ramana Major, No 26/ P-140/ 1, Palamner Taluk Palamner Chittor Dist Andhra Pradesh and The Oriental Insurance Co. Ltd. Regional Office 44/ 45, Leo Shopping Complex, Bangalore-25 by Its Divisio
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February 2, 2012 |
D HEMANTH KUMAR Vs. V T KANAKARAJ
|
June 7, 2012 |
D K RAJU Vs. KOMARLA HATCHERIES
|
July 30, 2012 |
D K SHIVAKUMAR Vs. STATE OF KARNATAKA
|
July 5, 2012 |
D K SHIVAKUMAR AND ORS Vs. STATE OF KARNATAKA AND ORS
|
December 13, 2012 |
D MALATHES Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION
|
August 1, 2012 |
D P VEERESH PATIL Vs. N D MANJULA
|
June 6, 2012 |
D RAJU Vs. COMMISSIONER/DIRECTOR
|
August 28, 2012 |
D S ADINARAYANA Vs. TAHSILDAR
|
August 24, 2012 |
D S ANNAPURNAMMA Vs. J BASAVANNAPPA
|
September 5, 2012 |
D S SWAMY Vs. COTTON CORPORATION OF INDIA LTD
|
July 2, 2012 |
D SHIVAMURTHY Vs. T R SRIDHAR
|
October 3, 2012 |
D, Lakkanna Son of Late Durgappa Vs. The Government of Karnataka By Its Chief Secretary Urban Development Department Multi-Storied Building Bangalore-560001, The Commissioner Bangalore Development Authority T. Chowdaiah Road Kumara Park West Ban
|
April 18, 2012 |
D. Ibrahim, S/o. Abdul Rehman Byari Vs. Yogendra Rao, S/o. Manjojirao
|
June 1, 2012 |
D. MAHADEV Vs. G.K. NARAYANASWAMY
|
December 5, 2012 |
D. Muni Reddy, S/o. Dodda Muniyappa, Bellandur Village, Varthur Hobli, Bangalore South Taluk Vs. The Spl. Land Acquisition Officer, Bangalore Development Authority, Dr. T. Chowdaiah Road, Bangalore
|
January 6, 2012 |
D. Rajashekar S/o Sri. Devappa Vs. The Management of Ksrtc Mysore Division Mysore Represented by Its Divisional Controller
|
June 4, 2012 |
D. Raju S/o Cheluve Gowda Vs. The Commissioner/Director Department of Health and Family Welfare, Anand Rao Circle Bengaluru-560001 and others
|
August 28, 2012 |
D. RAMU & ANR. Vs. STATE OF KARNATAKA & ORS.
|
September 13, 2012 |
D. SAMBASHIVAN Vs. USHARANI D/O. LATE DHANAKOTI
|
March 15, 2012 |
D. Shivakumar Vs. D. Shivaramu and others
|
November 8, 2012 |
D.A. SONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
September 20, 2012 |
D.D. Sunil, S/o. Doreswamy Vs. Shariff Ahamed, Sio. B.N. Mohideen, Major, C/o. Engineering House, Mangala Deve Cross Road, Bolluru, Mangalore - 575001 and The Manager, Royal Sundaram Allianz Insurance Co. Ltd., Mangalore
|
August 14, 2012 |
D.H. Gangadharaiah, S/o Late C. Huchaiah, Dead by LRs: Chudamani., W/o Late D.H. Gangadharaiah Vs. C. Jayamma, W/o Nagaraju
|
January 5, 2012 |
D.J. Ezekiel S/o P.D.J. Das Vs. Mandya National Paper Mills Ltd., (in Liquidation) rep. by the Official Liquidator attached to High Court of Karnataka Kendria Sadan, Kormangala Bangalore
|
March 13, 2012 |
D.K. Swamy Gowda S/o. Sri Deve Gowda Working As Accounts Superintendent Finance and Accounts Department Karnataka State Industrial and Infrastructure Development Corporation Limited, Khanija Bhavan, No. 49, 4th Floor, East Wing, Race Course Road Bangalore Vs.
|
June 4, 2012 |
D.L. CHOWDA REDDY Vs. STATE OF KARNATAKA
|
November 26, 2012 |
D.L. NAGARAJ Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
|
December 12, 2012 |
D.S. Ashok S/o. D.S. Shivanandappa Vs. Sri Channappa S/o Siddappa
|
January 2, 2012 |
D.S. Nandish Vs. Technicolor India Private Limited (Previously Known as Paprikass Interactive Services Private Limited) No. 2. Lavelle Road Bangalore - 580 001
|
April 17, 2012 |
Dadapeer S/o Sazeer Sab Vs. Sri K. Mohammed Asif Ali S/o Mohammed Yusuf Sab
|
September 14, 2012 |
DAKSHAYANI D/O CHINNAYYA NADURMATH Vs. STATE OF KARNATAKA
|
October 5, 2012 |
DAKSHYANAMMA D/O LATE S CHANDRASHEKARAIAH, HINDU AND ORS Vs. C MAHADEVAMMA D/O LATE CHANDRASHEKARAIAH, HINDU AND ORS
|
August 6, 2012 |
DAMODHAR SHENOY Vs. LAND TRIBUNAL, UDUPI
|
July 5, 2012 |
DARSH GLOBAL SERVICES PROPRIETORSHIP CONCERN Vs. ICICI BANK LTD AND ORS
|
September 24, 2012 |
DATTAPRASAD CO-OPERATIVE HOUSING SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, BANGALORE DIVISION
|
September 12, 2012 |
Dattatreya Swami Seva Trust(R) Private Institution Hosur Road, Anekal Town Represented by its one of the Trustee and T.S. Muniyappa Zarang S/o late P. Tejappa Vs. Sri. Venkataramanappa S/o Late Koomaiah, Papanna S/o late Muniswamappa
|
April 18, 2012 |
Dayanand R. Patil, S/o R.M. Patil Vs. B.R. Patil, S/o R.M. Patil
|
September 14, 2012 |
Dayanand Y s, S/o Sadashivaiah, Vs. State of Karnataka, by Vijayanagara Police
|
August 1, 2012 |
DAYANANDA KAMATH K Vs. DEPUTY GENERAL MANAGER
|
November 19, 2012 |
DEEBE Power Systems Pvt. Ltd. (in Liquidation) Rep by Official Liquidator Attached to High Court of Karnataka, IV Floor, D and R Wing, Kendriya Sadan Koramangala Bangalore - 560034 Vs. Sri K. Balasubramaniam No. 2062, 16th D Main Hal II Stage, i
|
April 16, 2012 |
DEEPA PRABHU W/O C S PRABHU Vs. INDIAN INSTITUTE OF MANAGEMENT
|
July 19, 2012 |
Deepak Devaiah Vs. State of Karnataka By Jayanagar Police Through State Public Prosecutor High Court Complex Bangalore-560 001 and Smt. Binny Deepak D/O. C.B. Ponnappa
|
April 16, 2012 |
Deepak M. Alvaris S/o late Victor Alvaris Vs. Mrs. Reshma M. W/o Deepak M. Alvaris
|
September 3, 2012 |
DEEPAK PEDNEKAR Vs. STATE OF KARNATAKA
|
October 4, 2012 |
DEEPAK S/O K VASUDEVA RAO Vs. STATE
|
July 3, 2012 |
Deepak Sood S/o late Manohar Lal Sood Vs. Smt. Jaya Pai W/o T. Sudhakar Pai
|
March 14, 2012 |
DEEPIKA W/O MAHESH BASAVARAJ Vs. STATE OF KARNATAKA
|
July 31, 2012 |
DELTON CONTROL & SWITCH GEARS Vs. B N MADAN
|
December 4, 2012 |
DEPUTY COMMISSIONER Vs. GIDDA
|
April 20, 2012 |
DEPUTY COMMISSIONER Vs. CHANNAVEERYYA
|
June 7, 2012 |
DEPUTY COMMISSIONER OF INCOME TAX AND ANR. Vs. INFOSYS TECHNOLOGIES LTD.
|
October 21, 2012 |
Deputy Inspector General of Police Cum President, Welfare and Amenity Fund Group Centre, CRPF Yelahanka Bangalore - 560 064 Vs. Smt. R. Jayalakshmi W/o Sri S. Dasappa Proprietrix of : M/s. Nandini Cable Network
|
September 3, 2012 |
DESAYAPPA SHARANAPPA HAWALDAR Vs. STATE OF KARNATAKA
|
July 16, 2012 |
DEVAKI Vs. U. SOMA GOWDA
|
September 11, 2012 |
Devamma W/o Nagappa Vs. Smt Girijamma W/o late M.N. Thippeswamy R/behind Church Extension, Chitradurga and Divisional Manager National Insurance Company Ltd D O: I Floor, Melgiri Plaza Opp: JJM Medical College Davangere
|
August 13, 2012 |
DEVARAJU Vs. STATE
|
January 2, 2012 |
Devaraju S/o Late Mahadeva Vs. Represented by K.R.S. Police, Mandya District
|
April 27, 2012 |
DEVARAJU S/O SEENAPPA Vs. STATE BY CHINTAMANI RURAL POLICE STATION
|
July 27, 2012 |
Devaraju, S/o. Haruvegowda Vs. State by Holenarasipura Rural Police
|
August 25, 2012 |
DEVARAY SHIVA GOVEKAR AND ORS Vs. MAHADEV ANANT NAIK
|
September 6, 2012 |
DEVELOPMENT EDUCATION SERVICE Vs. MANAGING DIRECTOR
|
April 17, 2012 |
DEVENDRAPPA AND ORS Vs. RATNAPPA S/O GOVINDAPPA AND ORS
|
July 12, 2012 |
DEVENDRAPPA AND ORS. Vs. RATNAPPA AND ORS.
|
December 4, 2012 |
DEVIKA RANI C H , W/O C H SRINIVASA RAO Vs. THIMMAMMA @ THIMMAKKA, WIFE OF O MADHU AND ORS
|
July 13, 2012 |
DEVIKA SIDDALINGAGOWDA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL TUMKUR DISTRICT
|
December 20, 2012 |
DEVIRAMMA Vs. H M DRAKSHYANI DEVI
|
July 2, 2012 |
DHAKSHAYANI Vs. MALATHI DAYAN
|
August 1, 2012 |
DHAMMANAGI DEVELOPERS PRIVATE LIMITED Vs. DHAMMANAGI DEVELOPERS PRIVATE LIMITED DIRECTOR (TOWN PLANNING), BRUHAT
|
April 20, 2012 |
DHANABAHADDUR TAPA S/O RAMESH BAHADDUR TAPA AND ORS Vs. STATE OF KARNATAKA
|
August 8, 2012 |
Dharma @ Dharmegowda S/o Kappannagowda Vs. Ambalagana S/o T Kandanan
|
August 1, 2012 |
Dharmaiah Hegde Vs. State of Karnataka by IITS Principal Secretary Revenue Dept, Vikasa Soudha Vidhanaveedhi, Bangalore-560001, The Special Land Acquisition Officer (Hosanagara), Presently in The Office of The Assistant Commissioner Balaraj URS
|
November 2, 2012 |
DHARMAPRAKASH AND ORS Vs. STATE OF KARNATAKA
|
July 18, 2012 |
Dharmaraya S/o. Gurulingappa Chichkoti and others Vs. The State Through Aland P.S., Dist: Gulbarga
|
September 12, 2012 |
DHURGA SINGH Vs. DIVISIONAL MANAGER
|
August 27, 2012 |
DIGAMBAR WARTY Vs. DISTRICT REGISTRAR BANGALORE
|
December 7, 2012 |
DILSHAD Vs. S MUNAWAR
|
February 21, 2012 |
DINESH KUMAR G Vs. REGISTRAR THE BANGALORE UNIVERSITY
|
December 6, 2012 |
DIRECTOR BANGALORE COMPLEX Vs. G. SATHYA MURTHY
|
September 21, 2012 |
DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT Vs. G V RAJU MAJOR PRESIDENT KARNATAKA SARKARI VIMA ILAKHE
|
March 15, 2012 |
Director National Aerospace Laboratories Kodihalli, Hal Airport Road Bangalore - 560017, The Joint Secretary (Admin) Council of Scientific and Industrial Research, Anusandhan Bhavan Rafi Marg, New Delhi-110001, The Director General Council of Scientific a Vs.
|
January 3, 2012 |
DIRECTOR OF INCOME TAX Vs. VENKATESHA EDUCATION SOCIETY
|
July 10, 2012 |
DISHA RETAIL FIXTURS LIMITED Vs. STATE
|
June 7, 2012 |
Division Manager KSRTC Hassan Division Hassan Represented by its Chief Law Officer Bangalore Vs. Smt Manjula W/o Jagadeeshmurthy B.N.
|
January 10, 2012 |
DIVISIONAL CONTROLLER Vs. LADLE SAB
|
November 7, 2012 |
DIVISIONAL CONTROLLER Vs. RAMESH S/O SANGAPPA KOLKAR
|
October 30, 2012 |
DIVISIONAL CONTROLLER KSRTC Vs. MAHADEVA
|
September 10, 2012 |
Divisional Controller N.E.K.R.T.C., Division Office Raichur Division Raichur Now Represented Its Chief Law Officer NEKRTC, Central Office Gulbarga-585101 Vs. Haseena Banu W/o Late Shashuddin and others
|
September 12, 2012 |
Divisional Controller N.W.S.R.T.C, Haveri Region Haveri, Now Through The Chief Law Officer Nwkrtc. Hubli. Vs. Sri. Raghavendra J.C S/o Jagadeesha
|
January 11, 2012 |
DIVISIONAL CONTROLLER NEKRTC Vs. MEHBOOBSAB S/O RASHEEDSAB
|
September 7, 2012 |
Divisional Controller NEKRTC, Sarige Sadan Gulbarga Now Represented by Chief Law Officer NEKRTC, Central Office Gulbarga-585102 Vs. Seeta @ Seethabai W/o Ramlu Naik
|
September 10, 2012 |
DIVISIONAL CONTROLLER NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ABDUL JABBAR S/O MEHBOOB SAB MULLA
|
September 6, 2012 |
Divisional Controller, K.S.R.T.C., K.S.R.T.C. Bus Stand, Mandya, Rep. by the Chief Law officer, K.S.R.T.C., K.H. Road, Bangalore Vs. Chikkathayamma, W/o. Honnegouda
|
January 3, 2012 |
Divisional Controller, K.S.R.T.C., K.S.R.T.C. Bus Stop Chamarajanagara City, Rep. by Its Chief Law Officer Vs. Smt. Lakshmamma, W/o. Chowdegouda
|
January 4, 2012 |
Divisional Controller, K.S.R.T.C., Mysore By Its Chief Law Officer Vs. Smt Shakila Banu Mi W/o Late KF Mohammed Haneef and others
|
January 4, 2012 |
DIVISIONAL CONTROLLER, N W K R T C , HAVERI DEPOT & SELF INSURANCE FUND AND ORS Vs. REKHA @ GUTTEMMA W/O SURESH MALANNANAVAR; KUMARI VARSHA D/O SURESH MALANNANAVAR AND ORS
|
July 25, 2012 |
Divisional Controller, NEKRTC, Raichur Division, Through its Managing Director, NEKRTC, Central Office, Sarige Sadana, Opp. KBN Hospital, Main Road, Gulbarga, by its Chief Law Officer Vs. Channabasappa, S/o. Hanumappa
|
December 3, 2012 |
Divisional Controller, NWKRTC, NK Division, Sirsi, Rep. by its Chief Law Officer, NWKRTC, Central Office, Gokul Road, Hubli-580030 Vs. Krishnappa S/O. Devappa Naik, Ex. Conductor, Since deceased by His LRs (1. Smt. Yeshodha W/O. Late Krishnappa
|
September 10, 2012 |
Divisional Controller, NWKRTC] Bagalkot Division, Bagalkot By its CLO, NWKRTC Central Office Hubli Vs. Hanamanthapa
|
September 7, 2012 |
DIVISIONAL MANAGER Vs. K.RAJESH
|
November 21, 2012 |
DIVISIONAL MANAGER Vs. M GANGADHAR
|
July 13, 2012 |
Divisional Manager K.S.R.T.C., Division Office Bijapur Division Bijapur Now Rep By Its Chief Law Officer Nekrtc, Central Office Gulbarga Vs. Hanmantraya S/o Gurappa Dharmashetty and others
|
August 29, 2012 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. P KRISHNA REDDY BIN CHENNA REDDY
|
February 1, 2012 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. B M CHAYAMANI
|
July 26, 2012 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SHANTABAI W/O LATE KASHINATH RAO AND ORS
|
September 11, 2012 |
DIVISIONAL MANAGER NEKRTC DIVISIONAL OFFICE Vs. AKANDAPPA S/O SIDDAPPA HUGGI
|
September 6, 2012 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KARABASAMMA W/O LATE C VIJAYAKUMAR
|
July 24, 2012 |
DIVISIONAL MANAGER NITED INDIA INSURANCE CO LTD Vs. RENUKA AND ORS
|
July 23, 2012 |
DIVISIONAL MANAGER NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. KUMAR SATISH S/O NAGESH NAGALU AND ORS
|
September 3, 2012 |
DIVISIONAL MANAGER SOUTH CENTRAL RAILWAY Vs. MANJUMMA
|
September 10, 2012 |
Divisional Manager The National Insurance Company Limited, Divisional Office, Bharath Building, Mangalore Now Represented By Its Administrative Officer D. Karthika Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore By Its Administrative Offi Vs.
|
March 21, 2012 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MALLAMMA AND ORS
|
July 4, 2012 |
Divisional Manager United India Insurance Co. Ltd. Divisional Office, 34/3, MMK Complex Akkamahadevi Road, P J Extension Davanagere - 577002 Vs. Ranganath S/o Srirangappa
|
September 13, 2012 |
Divisional Manager United India Insurance Co. Ltd., Divisional Office Seeta Smriti Maruti Galli Belgaum 590002 Vs. Nanda @ Paramanand Hanumant Jagati and Smt Surinder Kaur W/o Surjit Singh Khandapur
|
January 11, 2012 |
DIVISIONAL MANAGER YADGIR DEPOT YADGIR THROUGH ITS DIVISIONAL MANAGER NEKRTC, HENCE Vs. Pradhanappa S/o Shankreppa Kokatnoor
|
September 12, 2012 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD AND ORS Vs. MURIGEPPA S/O PUTTAPPA ANGADI AND ORS
|
July 18, 2012 |
Divisional Manager, New India Assurance Co. Ltd., Do-2, Mahalakshmi Chambers, IInd Floor, 9/2 M.G. Road, Bangalore Rep By its Divisional Manager Vs. Smt Mangala W/o Ramanna
|
March 14, 2012 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. PIRAMAYYA S/O KUNNADUDIYAN AND ORS
|
August 10, 2012 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. BELGAUM Vs. LAXMIBAI ALIAS RAMAKKA AND ORS.
|
August 23, 2012 |
Divisional Manager, The Oriental insurance Co. Ltd, Muslim Hostel Compound, Opp: Fire Brigade, Saraswathipuram Extension, Mysore and Duly represented by The Oriental Insurance Co. Ltd., Regional Office, Leo Shopping Complex, 44/45, Residency Road, Bangala Vs.
|
June 1, 2012 |
Divisional Manager, The Oriental Insurance Co. Ltd., Hassan Now Represented by Its Regional Manager Regional Office, 44/45, Residency Road, Bangalore - 560025 Vs. Sri Mahalinga @ Mahalingam S/o Sri Govindraj, Major Mallenahalli K Grama Chinnapur
|
January 11, 2012 |
Divisional Manager, The United India Insurance Co. Ltd., Divisional Office-II, No.198, Manjunatha Complex, II Floor, CMH Road, Indiranagar, Bangalore - 560 038, By Regional Office, United India Insurance Co. Ltd., Shankarnarayana Building, M.G. Road, Bang Vs.
|
February 13, 2012 |
DIVISIONAL MANAGER,NEW INDIA ASSURANCE Vs. SUSHEELAMMA
|
February 16, 2012 |
DIVYA MALIGE Vs. STATE OF KARNATAKA BY POLICE INSPECTOR WOMEN POLICE STATION
|
July 26, 2012 |
DODDA BAYYANNA S/O LATE BADE DADDAIAH AND ORS Vs. NALAJARUVAMMA W/O LATE SANNA BAYYANNA AND ORS
|
September 3, 2012 |
Dodda Nagappa @ K V Nagendra S/o Late R Venkataravanappa Vs. Smt Channamma, W/o Late Musalappa, Since Dead by Lrs Smt Nagamma, W/o Gangappa and others
|
September 4, 2012 |
DODDA SHETTY @ BOCHA AND ORS Vs. H J CHIKKEGOWDA AND ORS
|
December 14, 2012 |
Dodda Thammaiah, S/o. Sri Eranna and others Vs. State of Karnataka, By Chandrashekharapura Police Station, Gubbi Taluk, Tumkur District
|
April 20, 2012 |
DODDAMARIGOWDA@MARIGOWDA Vs. STATE OF KARNATAKA
|
December 18, 2012 |
DODDAMMA Vs. EREGOWDA S/O RAMEGOWDA
|
October 12, 2012 |
DODDAMUNI AKKAYAMMA AND ORS Vs. MOTAMMA AND ORS
|
August 7, 2012 |
DODDAMUNIYAPPA Vs. LAKSHMAMMA
|
October 31, 2012 |
Doddananjappa Vs. Union of India, by its Secretary, Ministry of Defence, Sena Bhavan, New Delhi - 110001, State of Karnataka, By its Secretary, Revenue Department, Vidhana Soudha, Bangalore - 560001, The Special Deputy Commissioner, Bangalore Di
|
September 4, 2012 |
Doddanarasamma W/o Lakki Dodda Channaiah Vs. Adyaksha Zilla Panchayath Mandya Mandya Dist. and others
|
November 27, 2012 |
DODDASHAMANNA ALIAS SHAMANNA Vs. VENKATESHAPPA G
|
September 20, 2012 |
DODSAL ENGINEERING & CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 27, 2012 |
Dodsal Engineering and Constructions Pvt Ltd, (Formerly M/s. Dodsal Limited) BWSSB Project, Tataguni, Kanakapura Road, Bangalore, Rep by its Director Vs. Commissioner of Commercial Taxes, I Floor, Vanijya Terige Karyalala-I I Cross, Gandhi Nagar
|
September 27, 2012 |
Dolappa Alias Dolla Vs. State of Karnataka and others
|
April 16, 2012 |
Dolphin Recreational Association No. 3. Hennur Road Hennur Kesaba Hobli, Bangalore Represented by its Secretary Mr. Roopchand Wadhavani Vs. Commissioner of Police Bangalore City Infantry Road Bangalore Deputy Commissioner of Police East Division
|
May 10, 2012 |
DOOLI SATYANARAYANA SHETTY Vs. K N SAHSAHIKALA
|
July 12, 2012 |
Doreswamy Gowda S/o Late Annayappa Vs. State of Karnataka Vidhana Soudha, Vidhana Veedhi, Bangalore-1, Rep: by Its Chief Secretary, The Deputy Commissioner Office of The Deputy Commissioner, Mysore-1, The Assistant Commissioner Office of The Ass
|
November 2, 2012 |
DORESWAMY GOWDA S/O VENKATE GOWDA Vs. STATE OF KARNATAKA
|
July 9, 2012 |
DR B. SIDDAPPA Vs. THE REGISTRAR TUMKUR UNIVERSITY, UNIVERSITY GRANTS COMMISSION REP. BY ITS SECRETARY, SRI. JAYASHEELA AND UNDER SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT (UNIVERSITIES)
|
November 19, 2012 |
DR DIVYA NAGARI N Vs. RAJIV GANDHI UNIVERSITY OF HELTH SCIENCES
|
October 11, 2012 |
DUGGESHI B M Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
July 25, 2012 |
DURGA IRRIGATION DEALERS Vs. BHAGIRATH AGROPLAST LTD
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July 5, 2012 |
DURGA PROJECTS INC Vs. STATE OF KARNATAKA
|
September 28, 2012 |
Durgamba Motors Post Box No. 16 Main Road, Kundapura Udupi District by its Partner S. Sachidananda Chatra S/o. Late Govinda Chatra Vs. Chowdesha S/o. Chinnappa, Davanagere, Basavaraj S/o. Thimmanna and The Manager Oriental Insurance Co. Ltd.@res
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August 10, 2012 |
DURGAPPA RENAPPA SUNAGAR Vs. COMMISSIONER, HUBLI DHARWAD MUNICIPAL CORPORATION,DHARWAD
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July 26, 2012 |
Durgappa S/o Hanumappa Vs. Shri Nagamma W/o Late Durgappa
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June 4, 2012 |
DURGI AND ORS Vs. NAVEENKUMAR B CHINCHAL AND ORS
|
October 3, 2012 |
DYAMAGOUDA PARAVATGOUDA PATIL Vs. SPECIAL LAND ACQUISITION
|
January 20, 2012 |
DYAVA NAIKA S/O RAMA NAIKA Vs. B CHANNABASAVANAIKA S/O RAMA NAIKA
|
August 8, 2012 |
E BHADRAPPA S/O ERAPPA; JAYAMMA W/O BHADRAPPA; KAVITHA D/O BHADRAPPA Vs. K HANUMANTHAPPA, S/O KARIYAPPA; NATIONAL INSURANCE CO , LTD ; ABOOBEKAR S/O MOIDEEN KUNHI
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July 26, 2012 |
E RAM MOHAN CHOUDRY Vs. R PRABHAKAR
|
November 20, 2012 |
E SAI NARAYANAN Vs. STATE OF KARNATAKA
|
October 10, 2012 |
E VEERANNA S/O OBALAPPA Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION
|
August 2, 2012 |
E. Hanumappa, S/o. Late Erappa Vs. T.S.Chandrasekhara Reddy, S/o. T.M. Subba Reddy
|
January 3, 2012 |
E. MANJUNATH Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
October 11, 2012 |
E.N. RAMACHANDRA Vs. CHIEF EXECUTIVE OFFICER
|
September 21, 2012 |
E.S. Prasanna Police Constable Vs. State of Karnataka Madikeri Rural P.S., Represented by S.P.P High Court of Karnataka
|
January 20, 2012 |
E.T. CHANDRAPPA Vs. STATE OF KARNATAKA
|
October 16, 2012 |
ELBIT MEDICAL DIAGNOSTICS LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
July 27, 2012 |
ELECTRONICS & CONTROLS Vs. WEP PERIPHERALS LIMITED
|
November 20, 2012 |
Electronics and Controls Power Systems Private Limited A Company incorporated under the provisions of the Companies Act, 1956, having its registered Office at No. 29/A, 2nd Phase Peenya Industrial Area Bangalore-560 058, Rep herein by its Managing Directo Vs.
|
November 20, 2012 |
Electronics and Radar Development Establishment and others Vs. Meera
|
September 17, 2012 |
Emmaculate Conception Church, Doraswamy Palya, Begur Hobli, Bilekanahalli Dhakale, Bangalore South Taluk, Bangalore represented by Arch Bishop by P.O.A. Fr. Michael Anthony Vs. The Director General Export Promotion Council, Ministry of commerce,
|
January 6, 2012 |
ENGLISH BLAZER Vs. REGIONAL PROVIDENT
|
August 28, 2012 |
ENVIRONMENT SUPPORT GROUP Vs. STATE OF KARNATAKA
|
April 11, 2012 |
ERAMMA W/O LATE ERANNA Vs. UNION OF INDIA
|
November 16, 2012 |
ERAPPA Vs. STATE OF KARNATAKA
|
June 7, 2012 |
Eregowda and another Vs. Shantha and others
|
April 13, 2012 |
ESHWARAPPA Vs. DEPUTY COMMISSIONER
|
May 22, 2012 |
ESHWARAPPA Vs. ANWARI KHANAM
|
March 12, 2012 |
Eshwarappa S/o Kuri Siddararnayya Vs. State represented by Kallarnbella Police through Public Prosecutor, High Court, Bangalore
|
August 1, 2012 |
Eshwarappa S/o Thappala Siddappa Vs. Ramappa S/o. Hanumanthappa
|
March 14, 2012 |
ESME JOSEPHINE POPE Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 9, 2012 |
Esquire Money Guarantees Ltd. 4F2, Court Chambers, 35 New Marine Lines, Mumbai. R/by authorized Signatory Vs. Bangalore Stock Exchange, Stock Exchange Towers, 51, 1st Cross, J.C. Road, Bangalore R/by General Manager, The Securities and Exchange
|
August 2, 2012 |
ESTHER SAROJINI ALEX Vs. STATE BY CBI POLICE
|
June 6, 2012 |
Eugene George Penn, S/o. Mr. Herald Edward Penn Vs. Ms. Rosie Dsouza, (Since Deceased No Legal Heirs Notice may be Dispensed with as Suit Against Respondent No. 1 in The Trial Court was Abated), Mr. M.C. Paul and others
|
September 25, 2012 |
EUREKA BUILDERS, HUBLI Vs. GULABEHAND
|
February 9, 2012 |
EVEREST MARKETING Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-I, GANDHINAGAR
|
July 12, 2012 |
EXECUTIVE DIRECTOR KARNATAKA EXAMINATION AUTHORITY Vs. MD. AMIR WASEEM
|
February 15, 2012 |
Executive Engineer Panchayathraj Engineering Division Ramanagar - 571511 Vs. M/s.Sudha Parimala Plumbing and Sanitary Works Engineers and Contractors No. 1297, 1-F Main Road 4th Cross, 2nd Phase Girinagar, Bangalore - 560085 and Sri T.G. Radhakr
|
August 17, 2012 |
Executive Engineer PWD and IWT Department Ramnagar Division, Ramnagar Vs. P.V. Aravind PWD Contractor No. 74/A, 12th Main 27th Cross, BSK 2nd Stage Bangalore-70
|
September 4, 2012 |
Extex Textiles Private Limited, Regd. Office G-B, The Block, Golden Orchid, Kasturba Road, Bangalore - 560001 Vs. Nil
|
August 6, 2012 |
FALCON TYRES LTD Vs. PRESIDENT
|
October 1, 2012 |
FALCON TYRES LTD Vs. PRESIDENT FALCON TYRES
|
September 18, 2012 |
FAROOQ PASHA Vs. STATE OF KARNATAKA THROUGH EAST POLICE
|
August 14, 2012 |
Farooq Pasha, S/o. Abdul Kareem Vs. State of Karnataka, Through East Police, Chamarajanagar.
|
August 14, 2012 |
FAYAZ ULLA KHAN Vs. STATE OF KARNATAKA
|
September 27, 2012 |
Fayazulla Khan S/o. Sri. Ahmed Khan and others Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and
|
September 27, 2012 |
Felix William Saldanha Son of John Baptist Saldanha Vs. State of Karnataka Represented by its Secretary Revenue Department M.S. Building, Bangalore 560 001, The Land Tribunal Bantwala Taluk Bantwala, D.K. Represented by its Secretary 574 202 3.
|
November 27, 2012 |
Fire Luxur Developers Pvt. Ltd., A Company registered under the Companies Act, 1956, Regent Prime Unit No. 102, 1st Floor, White filed, Bangalore - 66 Represented by its Chief Financial Officer Vs. Junjappa S/o. Late Chikkamuniappa and others@re
|
August 14, 2012 |
Forbes Gokak Ltd (Patvolk Division) Catholic Centre Situated At 108 (Old No 64) Armenian Street Chennai 600 001 Vs. State of Karnataka Ref By Vijayanagar P.S. Bangalore and M/s Makers and Sellers Union No. 4-C, Rajmahal Apartment 9th Main, 8th C
|
January 2, 2012 |
FOSROC CHEMICALS (INDIA) PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
November 29, 2012 |
Futermal M. Jain S/o Mannalal Jain Vs. Sri S.K. Deepak Kumar S/o Sri S.R. Krishnan
|
October 1, 2012 |
Future Metals Pvt. Ltd. A Company incorporated under the Provisions of the Companies Act Having its office at No.913, 9th Floor, Barton Centre M.G. Road, Bangalore - 560001 Rep. by its Director Mr. Naveen Sriram and Mr. Naveen Sriram S/o Mr. Sathyanarayan Vs.
|
April 16, 2012 |
G ASHWATH NAIK Vs. SPECIAL DEPUTY COMMISSIONER
|
August 17, 2012 |
G B TANUJA Vs. G PALAKSHA REDDY
|
June 1, 2012 |
G BHAKTHAVATSALA Vs. STATE OF KARANATAKA
|
November 21, 2012 |
G C Muniramaiah Vs. Commissioner Bangalore Water Supply and Sewerage Board Cauvery Bhavan Bangalore 9
|
November 8, 2012 |
G Channaramakrishna S/o Ganga Reddy and others Vs. Union of India by its Secretary Ministry of Finance Department of Financial Services Banking Divisiona, Jeevandeep Building, Parliament Street New Delhi- 110001 and others
|
September 20, 2012 |
G DASAPPA Vs. STATE BY POLICE INSPECTOR
|
September 25, 2012 |
G K HARISH Vs. STATE OF MALANDUR POLICE REPRESENTED BY PUBLIC PROSECUTOR
|
August 6, 2012 |
G KIRAN Vs. B P NARAYANA
|
June 5, 2012 |
G LALITHAMBA Vs. R PRAKASH
|
August 25, 2012 |
G M KUBENDRAIAH Vs. NAGAMMA S M
|
July 13, 2012 |
G M MUDDE GOWDA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY DEPT OF ANIMAL HUSBANDARY
|
July 25, 2012 |
G M REVANASIDDAPPA Vs. GENERAL MANAGER, ADMINISTRATION
|
July 10, 2012 |
G M VENKATAREDDY Vs. DEPUTY COMMISSIONER
|
May 23, 2012 |
G MANJUNATH ALIAS AUNTY MANU Vs. STATE OF KARNATAKA
|
July 10, 2012 |
G N MANJUNATH AND ORS Vs. ORIENTAL INSURANCE CO AND ORS
|
October 19, 2012 |
G N RAMESH Vs. STATE OF KARNATAKA DEPARTMENT OF EDUCATION
|
February 7, 2012 |
G NAGARAJU Vs. B RAVINDRA
|
June 1, 2012 |
G P Mariswamy Vs. Sri Raghu V No. 165, 2nd Cross 13th Main Road, Hal 2nd Stage Indiranagar, Ulleri Bangalore-560 018 and The Untied India Insurance Co, Ltd. D O 3, No. 24, Classic Building 1st Floor, Richmond Road Bangalore-560 025 Represented b
|
January 3, 2012 |
G R MADAN RAO Vs. STATE BY BHADRAVATHI RURAL POLICE REP BY ITS PUBLIC PROSECUTOR
|
July 26, 2012 |
G RAVISHANKAR Vs. S SUMA
|
June 6, 2012 |
G S LOKESHWARAPPA Vs. MANAGEMENT OF KSRTC
|
July 13, 2012 |
G S PAVITHRA ALIAS LAKSHMI Vs. K N ANANDA NAYAKA
|
June 6, 2012 |
G S PRASAD Vs. STATE OF KARNATAKA
|
July 3, 2012 |
G S SIDDESH Vs. LALITHAMMA
|
July 25, 2012 |
G SATHIYANARAYANAN RAJ Vs. STATE OF KARNATAKA BY ITS DEPUTY COMMISSIONER, KOLAR DISTRICT
|
January 17, 2012 |
G SRIDHAR REDDY S/O LATE RAMACHANDRA REDDY AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 16, 2012 |
G UMESH CHANDRA AND ORS Vs. MANAGING DIRECTOR, BMTC, K H ROAD
|
December 13, 2012 |
G UMESH S/O D GOPAL Vs. D SHIVANNA
|
August 13, 2012 |
G V NARAYANA MURTHY Vs. SRILAKSHMI
|
July 17, 2012 |
G W BILEIANGADI Vs. MALLIKARJUNA S/O GUREPPA MAKANNAPUR
|
August 8, 2012 |
G. Adinarayana, S/o. Late Ramaiah Vs. Smt. N.P. Adilakshmi, W/o. G Adinarayana, D/o. Late Pechalaiah
|
April 19, 2012 |
G. ESHWARAIAH Vs. STATE OF KARNATAKA
|
October 5, 2012 |
G. Gopala Rao S/o Sripathi Rao Vs. Smt. Kusuma V Shetty W/o Vasudeva Shetty D/o Late D.G. Krishna Hegde and others
|
November 27, 2012 |
G. Hucharayappa Vs. The State of Karnataka Revenue Department, Rep by its Secretary Vidhana Soudha, Dr B.R. Ambedkar Veedhi, Bangalore-560001, The Deputy Commissioner Shimoga District Shimoga 577201, The Assistant Commissioner Sagara Sub -Divisi
|
June 4, 2012 |
G. JAYASHREE Vs. SECRETARY MINISTRY OF SURFACE TRANSPORT GOVERNMENT OF INDIA
|
September 21, 2012 |
G. Mahalinga S/o Late Gurumurthy Vs. The State of karanataka, By the Police of Madiwala, Police Station, Bangalore.
|
May 15, 2012 |
G. MANJUNATH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 22, 2012 |
G. MASTER JISHNU Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
December 7, 2012 |
G. NAGARAJA Vs. GOVERNMENT OF INDIA, DEPUTY DIRECTOR (ADMN.) MINISTRY OF SMALL SCALE INDUSTRIES
|
August 8, 2012 |
G. Nagaraju, S/o. G. Venkatramaiah Vs. Sri. B. Ravindra, S/o. B. Raghunath
|
June 1, 2012 |
G. Purushotham, Son of Late B. Gangabyraiah Vs. The Special Land Acquisition Officer-2, Karnataka Industrial Area Development Board, I floor, Nrupathunga Road, Bangalore-560001 and M/s. Ace Designers, No. 7 and 8, Peenya 2nd Stage, Bangalore, Ba
|
November 22, 2012 |
G. RAVI S/O G. CHANNABASAPPA Vs. STATE OF KARNATAKA
|
July 13, 2012 |
G. Roopa Vs. Sri. V. T. Manjunath
|
August 6, 2012 |
G. Soma Reddy Vs. ITO
|
March 26, 2012 |
G. Sumithra W/o. Late K. Lakshminarayanasa Vs. The Commissioner, Bangalore Development Authority, Kumara Park West, Bangalore - 560020
|
September 7, 2012 |
G. Venkatesh, S/o. Gangappa Vs. Sri K.V. Munireddy, S/o. Late K.V. Venkatappa
|
January 9, 2012 |
G.B.GANESHAPPA Vs. K.G.SHIVANAGOWDA
|
November 20, 2012 |
G.C. THIMMAIAH Vs. SMT. PUTTANARASAMMA (DEAD) THROUGH LRS. AND OTHERS
|
March 24, 2012 |
G.H. Premakumari c/o G.H. Chikkaveeranna Vs. Swarna Gowramma @ Swarnamma w/o G.H. Rajanna, major, No. 7, Girls School Road, near Town Hall, Chickballapur and others
|
January 2, 2012 |
G.JANARDHAN REDDY Vs. C.B.I.
|
December 5, 2012 |
G.JAYASHREE Vs. SECRETARY, MINISTARY OF SURFACE TRANSPORT, GOVERMENT OF INDIA
|
September 12, 2012 |
G.K. PUSHPA Vs. STATE OF KARNATAKA
|
September 12, 2012 |
G.M. Gangadharaiah, S/o Mallanna, R/a No. 81, 6th Cross, Mahalakshmi Layout Further Extension, Bangalore-560086 Vs. V.S. Prabhakar, S/o Subramanya Dixit, R/a No. 867, II Cross, Gokula I Stage and Phase, Mathikere, Bangalore-560054
|
March 13, 2012 |
G.M. VENKATAREDDY Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
|
May 22, 2012 |
G.N. Ramanujam S/o Late Narashimha Iyengar Vs. Sri Malavalli Chikanna Charities, S.C. Road, Seshadripuram, Bangalore - 20 represented by its president and managing trustee Sri T.B. Jayachandra
|
June 4, 2012 |
G.N. Srinivasa, 60 yrs S/o Late G.M. Narasimhaiah R/o North Extension Behind Adv. Sudarshan's House common Chikballapur Town Vs. D.C. Gurappa-since dead by his LRs Smt Susheelamma and others
|
November 6, 2012 |
G.P. Mallesh Reddy, S/o Papareddy Vs. The Assistant Commissioner, Bangalore South Sub-Division, Bangalore and others
|
September 26, 2012 |
G.T. Thippeshappa S/o Thippanna Vs. The Zonal Manager Iffco-Tokio General Insurance Company Limited, Zonal Ofice, South K S C M F Building, III Floor, III Block, Cunningham Road, Bangalore 560052 and Huchengappa S/o Halappa
|
August 1, 2012 |
G.V. Seetaramu S/o Late G.V. Venkatasubbaiah Vs. State by Police Inspector Vidyaranyapura Police Station Mysore (Represented by State Public Prosecutor) High Court Building Bangalore
|
May 15, 2012 |
GAFOORSAB S/O MOHAMMED SAB KALGAPUR AND ORS Vs. VASUDEV S/O NAGAPPA BORAL AND ORS
|
August 2, 2012 |
GAJANAN STONE CRUSHING INDUSTRIES AND ORS Vs. STATE OF KARNATAKA AND ORS
|
December 28, 2012 |
Ganapathi Gowda and others Vs. State of Karnataka
|
June 13, 2012 |
GANGADHARA S/O RAMACHANDRA GOWDA Vs. STATE OF KARNATAKA
|
July 17, 2012 |
GANGADHARAIAH, S/O HONNAIAH Vs. STATE BY HEBBUR POLICE
|
September 5, 2012 |
Gangamma W/o Thimmappa Vs. B.C. Suhas S/o B.S. Chidananda Reddy, Major, S.R. Express, H.P. Office Road Chitradurga Owner of The Bus Bearing No. KA-16/C 4554, The Divisional Manager Oriental Insurance Co. Ltd., Enkey Complex, Keshavapura, Hubli a
|
March 13, 2012 |
GANGARAM N M Vs. NATARAJ SAW MILLS
|
July 6, 2012 |
GANGOTHRI SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL REP BY ITS REGISTRAR
|
August 6, 2012 |
GANPATHI S/O SHAMRAO BIRADAR Vs. VENKAT S/O RAMCHANDRA BEDGAR
|
December 4, 2012 |
GARE MANJA ALIAS MANJA Vs. STATE OF KARNATAKA BY EXTENSION POLICE STATION
|
July 25, 2012 |
Garima Sanghi W/o. Mr. Amit Sanghi Vs. Mr. Amit Sanghi S/o. Arun Kumar Sanghi
|
September 10, 2012 |
Gatteppa, S/o. Somalingappa Katagi Vs. The Management of NWKRTC, N.K. Division, Reptd. by its Divisional Controller, N.K. Division, Sirsi
|
October 18, 2012 |
GAUTAM KAMAT HOTELS PVT. LTD Vs. BANGALORE DEVELOPMENT AUTHORITY REP BY ITS COMMISSIONER
|
August 8, 2012 |
GEETHA DASARAMULE AND ORS Vs. SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT & PANCHAYAT RAJ AND ORS
|
December 13, 2012 |
GEETHA G DEVADIGA AND ORS Vs. JUBED AND ORS
|
December 5, 2012 |
GEETHA K AND ORS Vs. ANANTHA KRISHNA
|
September 22, 2012 |
GEETHANJALI Vs. CANARA BANK
|
July 16, 2012 |
GEETHANJALI S Vs. STATE OF KARNATAKA BY BASAVESHWARANAGAR POLICE STATION
|
June 11, 2012 |
GENERAL MANAGER ORIENTAL INSURANCE CO LTD , Vs. VARSHA AND ORS
|
September 22, 2012 |
GEORGE JOSEPH Vs. HMT INTERNATIONAL LIMITED
|
August 14, 2012 |
GERB VIBRATION CONTROL SYSTEMS PVT LTD Vs. ASSISTANT LABOUR COMMISSIONER
|
July 6, 2012 |
GHANI @ ABDUL GHANI Vs. STATE OF KARNATAKA
|
December 5, 2012 |
Ghouse Khan Vs. Kumbara Sangha
|
May 4, 2012 |
GIDDEGOWDA S/O SONNEGOWDA Vs. HASSAN TRAFFIC POLICE
|
July 3, 2012 |
Gireesh S/o Surendra Naik Vs. The Karnataka Examinations Authority Represented by its Executive Director 18th Cross, Malleshwaram Bangalore-560012 and Principal Secretary Dept. of Higher Education Govt. of Karnataka M.S. Building Bangalore@respo
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October 19, 2012 |
GIRIGOWDA @ DODDAGIRIGOWDA S/O THIMMEGOWDA Vs. STATE OF KARNATAKA
|
July 26, 2012 |
GIRISH Vs. STATE OF KARNATAKA
|
August 2, 2012 |
Girish N. S/o Muttaiah, V, Kasaba Hobli, Pandavapura Taluk, Being Minor Reptd. by his father Sri. V. Muttaiah S/o Venkataiah, Kennalu Village, Pandavapura Taluk, Mandya Dist. Vs. Sri. K.B. Sunil S/o V.N. Beerappa, Chaya Stores, Mahadeshwara Layo
|
January 12, 2012 |
GIRISH S/O SR .SHANKAR Vs. STATE OF KARNATAKA REPRESENTED BY SARASWATHIPURAM POLICE STATION
|
July 25, 2012 |
Giriyappa, S/o. Munithimmaiah Vs. The State of Karnataka, Revenue Department, Vidhana Soudha, Bangalore - 560001 Rep. by its Chief Secretary and others
|
January 3, 2012 |
GK Rajanna, S/o Late Karihanumegowda Vs. The State. of Karnataka, (Through Lokayukta Police), Rep. By Learned Special Public Prosecutor For Lokayukta
|
January 5, 2012 |
GOBBURKAR NAGAPPA Vs. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE, THE TAHASILDAR TAHASIL OFFICE, THE AUTHORISE OFFICER AND GENERAL MANAGER AND THE BRANCH MANAGER HDFC
|
July 4, 2012 |
GODAVARI SUGAR MILLS LTD ; SHREE RENUKA SUGARS LIMITED AND ORS Vs. STATE OF KARNATAKA; COMMISSIONER OF EXCISE AND ORS
|
October 17, 2012 |
GOKARN POLICE STATION Vs. SADANAND NARAYAN NAIK; MUKTA KOM NARAYAN NAIK AND ORS
|
July 11, 2012 |
GOKULA EDUCATION FOUNDATION (MEDICAL) Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
|
July 29, 2012 |
GOKULA EDUCATION FOUNDATION (MEDICAL), BANGALORE AND ANOTHER Vs. BRUHATH BANGALORE MAHANAGARA PALIKE, BANGALORE AND OTHERS
|
July 2, 2012 |
GOKULDAS IMAGES PVT. LTD. Vs. AXIS BANK LIMITED
|
December 4, 2012 |
Gold Mohur Foods and Feeds Ltd., IV Floor, Lakshminarayar Complex, 10/1, Palace Road, Bangalore-560052, rep. By Power of Attorney Holder: Ravi Kumar, Senior Accounts Officer Vs. M/s Malik Farms, Javed Bhai, Partner, M/s Malik Farms, Major, and S
|
April 20, 2012 |
GOPALA KRISHNA NAYAK Vs. MEMBER SECRETARY KARNATAKA STATE POLLUTION CONTROL BOARD
|
July 25, 2012 |
GOPALAKRISHNA S/O KONDAPPA AND ORS Vs. N VENKATARAM S/O NARAYANAPPA AND ORS
|
September 3, 2012 |
Gope Gowda @ Untadi Vs. State of Karnataka
|
January 23, 2012 |
GOPI Vs. STATE OF KARNATAKA
|
September 10, 2012 |
GOPI AND ORS Vs. KANNAMMA
|
December 12, 2012 |
GOPINATH S/O OF NARAYANAPPA Vs. STATE OF KARNATAKA BY CHIKKABALLAPUR RURAL POLICE
|
July 31, 2012 |
Gori Begum @ Anwar Begum W/o. Mohammed Roshan Ali Vs. Mohammed Roshan Ali S/o. Late Shabbir Ali
|
November 30, 2012 |
GOULI MAHADEVAPPA Vs. INCOME-TAX OFFICER
|
January 6, 2012 |
Gourish Shankar Bhat, S/o Shankar S. Bhat Vs. Karnataka Lokayukta, rept. by the Investigating Officer, Police Wing. Karnataka Lokayukta, Bangalore
|
January 3, 2012 |
GOVERNMENT OF INDIA Vs. ASTRAZENECA PHARMA INDIA LTD
|
October 11, 2012 |
GOVERNMENT OF INDIA; CHIEF POST MASTER GENERAL Vs. MUKUNDA INDUSTRIAL FINANCE LTD
|
July 13, 2012 |
GOVERNMENT OF KARNATAKA WATER RESOURCES MINOR IRRIGATION DEPARTMENT Vs. V HARISH BABU
|
August 25, 2012 |
GOVINDA BOVI Vs. STATE OF KARNATAKA BY LINGADAHALLI RURAL POLICE STATION
|
October 30, 2012 |
GOVINDAIAH Vs. KARIYAIAH
|
November 20, 2012 |
Govindamma W/o. G Devaraja Naidu Vs. Sri. Bharathalal Meena, Commissioner Bangalore Development Authority Bangalore, Sri M.K. Shankralinge Gouda Commissioner Bruhath Bangalore Mahanagara Palike, N.R. Square. Bangalore, Sri. Puttaswamy Gowda The
|
January 2, 2012 |
Govindappa, S/o. Narayanaswamy Vs. Sathisha S/o. Basavegowda
|
January 11, 2012 |
GOVINDARAJ G Vs. LAKSHMAMMA @ LAKSHMI
|
July 4, 2012 |
Govindaraju, S/o. Byatarayappa Vs. M.D. Haneef and The Branch Manager, Oriental Insurance Co. Ltd., Jayadeva Hostel Complex. B H Road, Tiptur Town, Tumkur
|
March 14, 2012 |
Govindegowda, S/o Kalegowda Vs. K.N. Mahadevappa, S/o Nanjappa
|
August 1, 2012 |
GOWRADEVI S OREKONDY Vs. K B RUDRAPPA S/O K B GURUSIDDAPPA
|
June 5, 2012 |
GOWRAMMA Vs. NARAYANAPPA
|
July 18, 2012 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
December 4, 2012 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
September 12, 2012 |
Gowramma and others Vs. Smt. Neelamma D/o Late Hucchappa W/o Chowdappa A.K. and others
|
April 20, 2012 |
GOWRAMMA W/O C C BASAVARAJ Vs. C C BASAVARAJ S/O CHANDRAPPA
|
October 4, 2012 |
GOWTHAM POOJARY Vs. STATE OF KARNATAKA
|
December 20, 2012 |
GOYAL ISPAT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
October 10, 2012 |
GRAESON JOSE Vs. ARUNA INSTITUTE OF NURSING SCIENCES
|
January 3, 2012 |
GSP VEERA REDDY Vs. STATE OF KARNATAKA
|
July 17, 2012 |
Gstaad Hotel Pvt. Ltd. A Company Incopporated Under The Companeis Act, 1956 and Having its regd office at Raheja Chambers, Linking road and main avenue, Santacruz West, Mumbai-400 054 and Branch office at Onyx Centre, 4th Floor, - 5 Museum Road and Aditya Vs.
|
June 4, 2012 |
GULABI POOJARTHI Vs. STATE OF KARNATAKA
|
July 13, 2012 |
GULBARGA ELECTRICITY SUPPLY COMPANY LTD Vs. NAGAPPA S/O CHANDRAMAPPA
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July 5, 2012 |
Gulf Oil Corporation Limited 12th Mile, Bellary Road, Yelahanka, Bangalore-560064 Reptd. by ITS Managing-Legal Mr. P.S. Murthy Vs. The Asst. Executive Engineer Bruhat Bangalore Mahanagara Palike Dasarahalli Sub-Division, Bangalore-560024, The Jo
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August 2, 2012 |
GUNDAPPA Vs. NAGAPPA S/O BABU SONAKERI
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August 28, 2012 |
GUPTA COAL (INDIA) LIMITED Vs. KIOCL LIMITED
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September 11, 2012 |
Gurappa S/o Sangappa Mural Vs. Irappa S/o Neelappa Revadikar (Nidagundi)
|
November 27, 2012 |
GURU ALIAS GURUSWAMY Vs. STATE OF KARNATAKA BY HULIYAR POLICE
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July 31, 2012 |
GURU RAO Vs. STATE OF KARNATAKA
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January 4, 2012 |
Guru Shanthappa, Son of Late Patel Kullappa and others Vs. The State of Karnataka, Represented by its Secretary, Department of Urban Development, M.S. Building, Bangalore-560001, The Mysore Urban Development Authority (MUDA), Represented by its
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September 28, 2012 |
GURUMALLAPPA Vs. SHIVANAGAMMA
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March 14, 2012 |
Gurumurthy and others Vs. State of Karnataka By Hebbagodi Police
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August 2, 2012 |
GURUNAGOWDA SOMANAGOWDA SANKANAGOWDAR Vs. MUDIYAVVA AND ORS
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July 20, 2012 |
GURURAJ Vs. DEPUTY COMMISSIONER
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July 10, 2012 |
Gururaj Shetty Vs. State of Karnataka
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August 6, 2012 |
GURURAJ SRINIVAS JOSHI Vs. STATE OF KARNATAKA
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October 4, 2012 |
GURURAYA Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD
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November 5, 2012 |
GURUSHANTAPPA Vs. VENKATESH
|
August 14, 2012 |
GURUSHANTAWWA Vs. CHANBASAPPA S/O SHIVALINGAPPA FARUTABAD
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November 30, 2012 |
GURUSWAMY S/O HORIGOWDA Vs. STATE OF KARNATAKA BY DUDDA POLICE
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July 27, 2012 |
H Anjanappa, S/o Late Huchappa Vs. Smt Kempakka (Dead), W/o Late Sannappa and others
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August 13, 2012 |
H ANJINAMMA Vs. SECRETARY DEPARTMENT OF FOOD CIVIL SUPPLIES
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July 2, 2012 |
H B PALAKSHA Vs. STATE BY ALUR POLICE
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June 5, 2012 |
H BASAVARAJAPPA AND ORS Vs. S GIRIJAMMA AND ORS
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October 17, 2012 |
H C JAYARAMAIAH AND ORS Vs. JAYALAKSHMI AND ORS
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October 3, 2012 |
H C Shama D/O Chand Pasha Aged About 18 Years Student R/o Hebbani Village Mulbagal Taluk Kolar District Vs. State of Karnataka by Nangali Police Station Kolar District
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November 22, 2012 |
H Chandra Reddy Vs. State of Karnataka, By its Secretary, Department of Housing and Urban Development, M.S. Building, Bangalore - 560001, The Bangalore Development Authority, Represented by its Commissioner, T Chowdaiah Roaa, Kumara Park West, B
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August 2, 2012 |
H CHANNAHANUMAIAH Vs. STATE OF KARNATAKA
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March 22, 2012 |
H D KUMARASWAMY Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE
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June 8, 2012 |
H D KUMARASWAMY Vs. STATE OF KARNATAKA
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November 19, 2012 |
H D RAMU Vs. STATE OF KARNATAKA
|
July 4, 2012 |
H DURGOJI RAO Vs. R BABU S/O R VITTAL RAO
|
July 25, 2012 |
H EKANTHAPPA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
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July 25, 2012 |
H G VENKATESHMURTHY Vs. RAVANNA
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March 1, 2012 |
H GOPALAKRISHNA SHETTY Vs. MINISTRY OF TRANSPORT
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March 2, 2012 |
H JAYAPPA Vs. DEPUTY DIRECTOR OF PUBLIC DAVANGERE
|
July 25, 2012 |
H L NARASIMHA MURTHY Vs. STATE OF KARNATAKA
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August 8, 2012 |
H LANKAPPA Vs. STATE OF KARNATAKA
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July 9, 2012 |
H M S NAYAKA Vs. H B YESHODHARA NAYAKI
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July 18, 2012 |
H M SAKAMMA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
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February 29, 2012 |
H M SRINIVAS Vs. ASSISTANT COMMISSIONER
|
August 9, 2012 |
H N ARAVIND BUSHAN Vs. STATE OF KARNATAKA BY S P P FOR CHANDRA LAYOUT
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August 2, 2012 |
H N ERANNA Vs. SRIMATHI
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July 30, 2012 |
H N NAGARAJA SHASTRI Vs. KRISHNAMURTHY H N
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August 30, 2012 |
H N NARENDRA GIRIYA Vs. SHIVAKUMARI
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June 11, 2012 |
H N SHIVANNA Vs. STATE OF KARNATAKA
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November 29, 2012 |
H N VIJAYADEV Vs. M D SAROJA
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July 16, 2012 |
H P RAVINDRA KUMAR Vs. WASIQ AHMAD THIRIYAYI AND ORS
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October 4, 2012 |
H R ANJAN KUMAR Vs. STATE
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September 10, 2012 |
H R RAJU Vs. STATE OF KARNATAKA BY SUBRAMANYAPURA POLICE STATION
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July 17, 2012 |
H R RANGASWAMY Vs. STATE OF KARNATAKA
|
June 8, 2012 |
H RAMAIAH Vs. JAYAMMA
|
September 27, 2012 |
H S ASHOK @ ASHOK KUMAR Vs. G VINOD KUMAR AND ORS
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December 13, 2012 |
H S RAMAKRISHNA Vs. STATE OF KARNATAKA
|
August 2, 2012 |
H S SHIVASWAMY Vs. H S RAGHAVENDRA
|
May 24, 2012 |
H SHIVAKUMAR ALIAS KUMMI Vs. STATE OF KARNATAKA
|
July 24, 2012 |
H SHIVANANJAIAH Vs. STATE
|
July 18, 2012 |
H SRINIVAS S/O LATE HOSURAPPA Vs. SHARADAMMA H S
|
July 4, 2012 |
H T SWAMY Vs. DIVISIONAL MANAGER
|
June 8, 2012 |
H V BALAJI Vs. R P JUNJUNWALA
|
July 31, 2012 |
H VAJRA RAJ JABARAJAN Vs. DECCAN ENTERPRISES
|
July 4, 2012 |
H VENKATAPPA S/O HANUMAIAH Vs. COMMISSIONER, CORPORATION OF THE CITY OF BANGALORE
|
July 23, 2012 |
H VENKATASWAMY S/O HANUMANTHA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
October 12, 2012 |
H. Anjanappa S/o late Hanumanthappa Vs. Sri Subramanyam Since dead by LRs, (Smt. Chamundeshwari D/o late Subramanya
|
October 1, 2012 |
H. BAGYA Vs. R. SAVITHRAMMA
|
November 29, 2012 |
H. BYLAPPA Vs. THE STATE OF KARNATAKA
|
September 24, 2012 |
H. Hanumanthappa, S/o Mallappa Vs. State of Karnataka, by Kadur Police
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January 4, 2012 |
H. MANJUNATH Vs. A.M. BASAVARAJU
|
July 3, 2012 |
H. Narayanaswamy S/o. Hanumappa Vs. The State of Karnataka Represented by its Secretary Department of Revenue Multistoried Building Bangalore - 560001, The Assistant Commissioner Bangalore Worth Sub-Division Bangalore and The Tahasildar Yelahank
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April 16, 2012 |
H. Ramesh, S/o Hampanna Vs. The State of Karnataka, Reptd. by its Principal Secretary, Department of Housing and Urban Development Department, Vikasa Soudha, Bangalore-560001, The Commissioner, Bruhath Bengaluru Mahanagara Palike, N.R. Square, B
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October 19, 2012 |
H. Ravishankar S/o. P. Hanumanthaiah Vs. The Commissioner Bangalore Mahanagara Palike, Bangalore and others
|
September 24, 2012 |
H. Sathyanarayana Reddy S/o Late H.M. Hanuma Reddy Major R/At:Chinnappanahalli, Marathalli Post, Bangalore Vs. Shri V. Chinnappa S/o B.Venkatappa Aged About 49 Years R/at No. 124 Venkatappa Colony B. Narayanapura Dooravaninagar Post Bangalore-56
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January 3, 2012 |
H. Shivaprasad S/o Late Honnalagaiah Vs. The State Of Karnataka Represented By Its Secretary, Department Of Rural Development and Panchayath Raj, Vikasa Soudha, Bangalore-560001 and The Regional Commissioner II Floor (sic) Building, K.H. Road, S
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November 23, 2012 |
H.A.DSouza and others Vs. K.C. Ramachandra Reddy and others
|
August 1, 2012 |
H.B. KARIBASAMMA Vs. UNION OF INDIA
|
September 26, 2012 |
H.B. Mythra, W/o Sri Mahendra Kumar Vs. Mysore Urban Development Authority (MUDA) Rep. by its Commissioner, J.L.B. Road, Mysore
|
January 4, 2012 |
H.C. Siddagangaiah ASI/EXE No. 754290119 S/o late Chikkaberaiah Vs. The Deputy Commandant Central Industrial Security Force, KIOCL Unit, Kudremukh - 577 142, Chikkamagalur District, The Group Commandant Central Industrial Security Force, Group H
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August 1, 2012 |
H.C. Venkatachala Setty, S/o Late Chowdaiah Setty Vs. The State of Karnataka, Represented by its Secretary, Urban Development Department, K.G.S., M.S. Buildings, Bangalore-560001 and Bangalore Development Authority, Represented by its Commission
|
October 10, 2012 |
H.C. Vijaykeerthi, S/o. H.A. Cailas Kumar Vs. Union of India, By Secretary, Ministry of Information and Broadcasting, Shastri Bhavan, New Delhi-110001, The Director General, Doordarshan, Mandi House, Copernicus Marg, New Delhi-110001 and The Dir
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August 13, 2012 |
H.D. CHANDRAPPA Vs. HANUMAKKA
|
July 2, 2012 |
H.D. Kumarswamy Former Chief Minister of Karnataka S/o. Sri. H.D. Devegowda Vs. The State of Karnataka By Lokayuktha Police Bangalore City Division Bangalore Rep. by the learned Public Prosecutor and Sri. Ysm Abraham T.J. S/o. Sri. Joseph T.A.@r
|
January 20, 2012 |
H.J. Punith Kumar S/o Javaregowda Vs. M/s Consolidated Engineering Construction Company Madi Court, 1st floor, 65/1, Millers Road, PB No. 4645 Benson Town, Bangalore- 46 and The Divisional Manager Oriental Insurance Co. Ltd., Divisional Office,
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January 10, 2012 |
H.K. Umesh S/O Kariappa Vs. State of Karnataka
|
January 16, 2012 |
H.L UMESH Vs. STATE OF KARNATAKA
|
September 5, 2012 |
H.L. Lakshmamma and others Vs. Sri. Satya and another
|
October 18, 2012 |
H.M. Gangadharappa S/o Late H.M. Munishamappa Vs. Y.N. Srinivasaiah S/o. Late Narasimhaiah
|
April 17, 2012 |
H.M. Ranganath, S/o Muniyappa Vs. The General Manager Managing Director, K.S.R.T.C., Kengal Hanumanthaiah Double Road, Shanthinagar, Bangalore- 560027
|
January 2, 2012 |
H.N. Jagannatha Reddy Vs. Visvesvaraya Technological University By its Registrer, VTU Campus Jnana Sangama, Belgaum and others
|
November 5, 2012 |
H.R. Anjan Kumar S/o. Late H. Ramachandra Vs. State by Peenya Police-58
|
September 10, 2012 |
H.R. Bharathi, W/o P Nagabhushan Vs. P Nagabhushan, S/o B Puttarajachar
|
August 1, 2012 |
H.R. Nagaraja S/o Late Rangappa Vs. State of Karnataka by Karnataka Lokayukta Police M.S. Buildings Bangalore-01
|
January 4, 2012 |
H.S. Bedi Son of Late I.S. Bedi Vs. The State of Karnataka by The Station House Officer White Field Police Station Bangalore and others
|
October 18, 2012 |
H.S. Sampath Kumar, S/o. Late H.S. Srinivasan and H.S. Sowbhagyalakshmi Vs. R. Balasubramani, Major, S/o. K. Ramachandran, No. 12/1, D. No. 14, 4th Main, Link Road, Near Ayyappa Temple, Madiwala, Bangalore and The Regional Manager, The New India
|
August 1, 2012 |
H.S. Suresh kumar, S/o. Late H.S. Narayana Rao Vs. The Union of India, Ministry of Information and Broadcasting, Represented by its Secretary, "A" Wing, Shastry Bhavan, New Delhi-110001, The Chief Engineer (SZ) Additional Director General (Engg)
|
January 3, 2012 |
H.T. Narendra Reddy, S/o. late Thimma Reddy Vs. Smt. K.H. Rekha, W/o. late K.H. Halappa
|
December 14, 2012 |
H.V. Nagaraj Vs. Smt. B.R. Poornima The Special Land Acquisition Officer Mandya District Mandya
|
January 25, 2012 |
HAALESH Vs. STATE BY BELUR POLICE
|
December 7, 2012 |
HABIB AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2012 |
Habib Proteins and Fats Extracts P.B. No. 3, N.H. Hiriyur, Chitradurga District, (by its Managing Partner Mehmood Khan, 60 Years) Vs. The Commissioner of Commercial Taxes Vanijya Therige Karyalaya Gandhinagar, Bangalore - 560009
|
September 4, 2012 |
Haji C.K. Abdul Rehman S/o late Hazi Kunhi Pokar Vs. Sri Y. Narasimhaiah S/o late Yerappa
|
August 1, 2012 |
Haji J. Mohamed S/o Late Mayabba Vs. T.N. Krupananda S/o S. Nagappaiah Major
|
September 3, 2012 |
HALAGUR KEMPAMMA W/O HONNEGOWDA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
December 4, 2012 |
HALAMMA ALIAS MALA Vs. STATE OF KARNATAKA
|
August 2, 2012 |
HALERANGAIAH Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
June 29, 2012 |
Hamsashri, W/o. Late Suresh Vs. Harish Salyan
|
January 12, 2012 |
HANAMANTNAIK BHIMANAIK PATIL Vs. STATE OF KARNATAKA
|
July 23, 2012 |
Hanamareddeppa S/o Beerappa and Channaveerappa S/o Bassanna Hadapad Vs. Syed Ghalib Hashimi S/o Syed Hasham
|
December 13, 2012 |
HANAMAVVA W/O BHIMAPPA DAMUR; BHIMAPPA NINGAPPA DAMUR AND ORS Vs. MUDAKAVVA W/O FAKIRAPPA YENNI; BASAPPA SANGAPPA BADIHAL AND ORS
|
July 26, 2012 |
HANSRAJ Vs. SANDHYA E.RAO
|
September 27, 2012 |
HANUMAKKA Vs. THAYAMMA
|
September 13, 2012 |
HANUMAKKA Vs. SHARADAMMA
|
April 2, 2012 |
Hanumakka w/o Mariyappa Vs. The Commissioner Bangalore Development Authority T. Chowdaiah road, Banoalore-20
|
April 16, 2012 |
HANUMANT S/O TAMMANNA KORAVI Vs. KARNATAKA NEERAVARI NIGAM LTD; SPECIAL LAND ACQUISITION OFFICER
|
July 30, 2012 |
HANUMANTHA RAO Vs. STATE OF KARNATAKA
|
December 11, 2012 |
HANUMANTHA REDDY Vs. STATE BY TOWN POLICE CHITRADURGA
|
August 1, 2012 |
HANUMANTHAIAH Vs. STATE BY AMRUTHUR POLICE STATION KUNIGAL TALUK
|
August 3, 2012 |
HANUMANTHAPPA Vs. STATE OF KANATAKA
|
March 20, 2012 |
HANUMANTHAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
October 10, 2012 |
HANUMANTHARAYAPPA @ APPA S/O SANJEEVAIAH Vs. STATE OF KARNATAKA
|
September 4, 2012 |
HANUMAPPA Vs. SAROJAMMA
|
September 26, 2012 |
HANUMAPPA S/O GANGAWWA KABBER Vs. STATE
|
August 22, 2012 |
HARBANS THUKRAL Vs. CYMA EXPORTS PRIVATE LIMITED
|
April 16, 2012 |
HARIBHAU SIDDAPA PATIL Vs. STATE OF KARNATAKA
|
March 7, 2012 |
HARIJANA GIRIJANA MATHU Vs. STATE OF KARNATAKA
|
December 4, 2012 |
Harish Babu B.S., S/o Sadashiva Reddy Vs. Sri Santhosh K. Hirekaru, S/o Krishnappa
|
August 1, 2012 |
HARISH KUMAR N S/O NEKRAJE M YELLIANNA GOWDA Vs. H L BHAVYA
|
December 14, 2012 |
Harish V. S/o. Venkatesh and G. Suhasini D/o. Govinda Vs. State of Karnataka by Its Secretary Dept. of Technical Education Bangalore-01, Karnataka Examination Authority by Its Special Officer Sampige Road, 18th Cross, Malleshwaram, Bangalore-12
|
September 7, 2012 |
HARRY DINAKARAN S Vs. ROOPARANI
|
June 7, 2012 |
HASEENABANU AND ORS. Vs. MAQBOOL AHAMAD FAKRUDDIN KILLEDAR AND ORS.
|
October 9, 2012 |
Hazart H Hussain Basha Khadri @ Jodi Mazar (WAKF) B H Road, Tumkur Represented by its President and Secretary and Karnataka State Board of WAKFS No. 6, Cunningham ROAD, Bangalore Represented by CEO Vs. The Competent Officer-Cum- Municipal Commis
|
November 29, 2012 |
HDFC Bank (P) Ltd Having Its Registered Office At "HDFC Bank House", Senapati Bapat Marg, Lower Parel (West) Mumbai-400013. and Also Having Its Regional Branch At 3rd Floor, B Wing Golden Towers Old Airport Road, Kodihalli Bangalore - 17 Rep By Its Author Vs.
|
April 16, 2012 |
HDFC Bank (P.) Ltd. Vs. I Wire Network Designs (P.) Ltd.
|
April 12, 2012 |
Hebron Chruch (Regd) G B J 447/ 4, Near Water Tank Marathahalli, Bangalore 560037 A Religious Charitable Trust, Represented By Its Secretary Sri K. P. Vasudevan Nair, S/o Sri K. K. Nair Vs. The Society of Trustees of Indigenous Churches In India
|
January 5, 2012 |
Heera S/o Late Ambadas Vs. The State Through Raghvendra Nagar P.S. Gulbarga
|
November 16, 2012 |
Hegde and Golay Ltd. Vs. Karnataka Industrial Area Development Board
|
May 31, 2012 |
HEGDE MOTOR TRANSPORT Vs. ASSISTANT PROVIDENT FUND
|
February 1, 2012 |
HELEN DSOUZA AND ORS Vs. LEONARA RODRIGUES AND ORS
|
October 18, 2012 |
Hemadri Associates Vs. CIT
|
February 1, 2012 |
Hemagiri Industries, Stone Crusher Unit, Partner: H Hemadri, M/s Doddabasaveshwara Stone Crusher Unit, Pro: Sri N. Ravindra Gouda, M/s Jyothi Stone Crusher, Pro: Sri. T. Koteshwara Rao and Sree Nandi Stone Crusher, Pro: C. Raja Reddy Vs. The Sta
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December 13, 2012 |
Hemalatha Y.M. Vs. Managing Director
|
April 18, 2012 |
Hemanth Kumar Vs. Sri G.H. Ajay and others
|
January 5, 2012 |
HEMAVATHI SHIVASHANKAR Vs. TUMKUR S SHIVASHANKAR
|
July 5, 2012 |
HEMAVATI ALIAS UMASHRI Vs. MAHALINGAPPA
|
August 28, 2012 |
HENRY SAMPATH RAJ Vs. ELLEN QUADRES
|
July 3, 2012 |
Hew India Assurance Co. Ltd., Divisional Office - 3, Mahalakshmi, Chambers, 2nd Floor, No. 9/2, M.G. Road, Banglore - 560001 by its Duly Constituted Attorney Vs. Smt. Ponnamma @ Ammu and others
|
January 6, 2012 |
HIGH COURT OF KARNATAKA Vs. K MANJUNATH
|
June 13, 2012 |
HIGH COURT OF KARNATAKA Vs. SIRAJIN BASHA
|
July 4, 2012 |
High Court of Karnataka Represented by The Registrar (Judicial), Bangalore Vs. Sri. R.J. Prakashan Publisher, Bangalore Mirror, No. 4 Pampa Mahakavi Road, Chamarajpet, Bangalore - 560018 and Sri. B. Mahesh Resident Editor, Bangalore Mirror, No.
|
November 7, 2012 |
Hilltop Granites Pvt. Ltd., 14/1, Bannerghatta Road, Near MICO Back Gate, Bangalore-560030, (by Nitesh Giria, Director, 35 Years) Vs. The Additional Commissioner of Commercial Taxes, Zone-1, Vanijya Therige Karyalaya, Gandhinagar, Bangalore - 56
|
August 10, 2012 |
HMT WATCHES LIMITED Vs. REGIONAL LABOUR
|
November 21, 2012 |
HOLEYAPPA Vs. DIVISIONAL CONTROLLER NWKRTCBAGALKOT DIVISION
|
October 4, 2012 |
HOMAG INDIA PRIVATE LTD Vs. ULFATH ALI KHAN
|
October 10, 2012 |
Homag India Private Ltd., A Company Incorporated Having its Registered Office at 88, Industrial Suburb, II Stage Tumkur Road, Bangalore - 560022 Rep. by its Authorised Signatory Mr. S. Vaidyanathan S/o. V. Shivaramakrishnan Vs. Mr. Ulfath Ali Kh
|
October 10, 2012 |
HONBLE CHIEF JUSTICE HIGH COURT OF KARNATAKA Vs. C SUDHAKAR
|
June 13, 2012 |
HONNAMMA Vs. STATE OF KARNATAKA
|
February 28, 2012 |
Hoovappa Vs. State of Karnataka
|
September 21, 2012 |
HOTEL ROOPA MANGALORE Vs. EMPLOYEES PROVIDENT FUND APPLLATE TRIBUNALNEW INDIA
|
July 3, 2012 |
HOTEL VANDANA PALACE Vs. AUTHORIZED OFFICER UNDER SECURITIZATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002 & ORS.,
|
November 21, 2012 |
HOTTAIAH Vs. KYASAPURADA
|
March 1, 2012 |
Huchharayappa S/o. Ramappa Vs. D.V. Prasanna, S/o. Vijayanna, Owner of Truck Bearing No.Ka-16-A-2762 Kottagalla, Holalkere Taluk, Chitradurga District and The Manager, Bajaj Allianz Insurance Co. Ltd., Davanagere
|
January 4, 2012 |
HULGEVAA Vs. STATE OF KARNATAKA
|
October 9, 2012 |
HULLAPPA Vs. STATE OF KARNATAKA
|
February 10, 2012 |
HULLURAMMA, RANGAPPA AND ORS Vs. STATE OF KARNATAKA
|
July 23, 2012 |
Hussain S/o. Late Mohammed Bhai Vs. Shabbir Ahmed, S/o. late Hussain Shacoor
|
August 6, 2012 |
HUTTI GOLD MINES COMPANY LTD Vs. UNION OF INDIA MINISTRY OF MINES REPRESENTED BY ITS SECRETARY
|
April 3, 2012 |
Hutti Gold Mines Limited Vs. M/s. Vinay Heavy Equipments
|
April 19, 2012 |
HYDERABAD KARNATAKA EDUCATION SOCIETY Vs. SUBHASHCHANDRA BENAKANHALLI
|
August 1, 2012 |
I ANURADHA,W/O LATE I CHANDRAIAH; MASTER PREMSAGAR,S/O LATE I CHANDRAIAH; KUMARI VINUTHANA,D/O LATE I CHANDRAIAH; I KONDAREDDY,S/O LATE SIDDAREDDY; I PAPULAMMA,W/O I KONDAREDDY Vs. H G NATESHA,W/O H P GURUSWAMY; ORIENTAL INSURANCE CO , LTD
|
November 30, 2012 |
I.K. NARAYANA Vs. STATE OF KARNATAKA
|
November 15, 2012 |
I.P. SUBBAIAH Vs. UNION OF INDIA ORS.
|
August 27, 2012 |
IBEX ENGINEERING PVT LTD BANGALORE Vs. STATE OF KARNATAKA THROUGH THE COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
February 9, 2012 |
IBRAHIM @ IBRAHIM ALOOR Vs. STATE OF KARNATAKA
|
November 26, 2012 |
ICDS LTD MANIPAL Vs. TRUCTZSHLER INDIA PRIVATE LIMITED A COMPANY REGISTERED
|
October 11, 2012 |
ICICI Lombard General Ins. Co. Ltd. Zenith House, Keshavarao Khade Marg, Mahalaxmi, Mumbai-400034 Now Rep. by its Manager-Legal ICICI Lombard General Insurance Co. Ltd) 89, II floor, SVR Complex, Hosur Main Road, Madivala, Rangalore-560068 Vs. M
|
March 13, 2012 |
ICICI Lombard General Insurance Co. Ltd., Near Saraswathi Theatre, Saraswathipuram, Mysore City. Now Rep. by its Manager Legal, ICICI Lombard General Insurance Co. Ltd. Vs. Lakshmamma, W/o. Siddegowda
|
January 6, 2012 |
IDEAL TRADERS CREAM PARLOUR PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
October 4, 2012 |
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. CHENNAMMA W/O LATE HANUMANTHRAYA @ HANUMANTH AND ORS
|
September 6, 2012 |
IKRAMUDDIN AND IBRAHIM SAB Vs. GURULINGAPPA AND ORS.
|
July 2, 2012 |
IMAGE LABELS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
December 3, 2012 |
IMMANUAL DCUNHA @ MANUAL DCUNHA Vs. JETHRIN DCUNHA AND ORS
|
August 7, 2012 |
Imran @ Karadi Imran Vs. State of Karnataka
|
August 14, 2012 |
IMRAN PASH ALIAS IMMU Vs. STATE OF KARNATAKA BY THE POLICE OF K R NAGAR
|
July 31, 2012 |
IMRAN PASHA Vs. STATE BY ELECTRONIC CITY
|
December 12, 2012 |
Imtiaz Pasha and others Vs. State of Karnataka, By Town Police Station, Chikmagalur Town
|
July 19, 2012 |
In Re: M/s Customique Online Products Private Limited A Company incorporated under the Companies Act, 1956, Having its Registered Office at No. 20, 3rd Main, Kaveri Nagar R.T. Nagar Post Bangalore - 560032 Karnataka Vs.
|
April 17, 2012 |
INAS ARANHA Vs. SHIVAYYA BANGA
|
November 30, 2012 |
Inayathulla Khan S/o Sri Ghouse Khan Vs. L. Venkataramana Raju S/o R.L. Raju and others
|
August 6, 2012 |
INCOME TAX OFFICER AND ANOTHER Vs. RAMDAS ALVA
|
March 19, 2012 |
INDIA BREWERY AND DISTILLERY LTD Vs. SHAW WALLACE AND CO. LTD
|
October 11, 2012 |
INDIAN ACADEMY DEGREE COLLEGE Vs. BANGALORE UNIVERSITY BY ITS REGISTRAR
|
December 7, 2012 |
Indian Overseas Bank Central Office No. 763, (Po Box No. 3765) Annasalai, Chennai - 600002 Rep. By its Chairman and Managing Director, M/s. Indian Overseas Bank Regional Office Palace Road, Bangalore Rep. By its Regional Manager and M/s. Indian Overseas B Vs.
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August 1, 2012 |
Indramma W/o. Sri Siddaramaiah and others Vs. State of Karnataka Urban Development Department Vikasa Soudha Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and The T
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September 27, 2012 |
Infodesk Manipal Limited, No. 1/1, Millers Road, Bangalore - 560052 and Prathap Hegde, Managing Director, M/s. Infodesk Manipal Limited, No. 1/1, Millers Road, Bangalore - 560052 Vs. The Enforcement Officer, Employees Provident Fund Organisation
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October 8, 2012 |
ING VYSYA BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
July 6, 2012 |
INGER SOL C S/O CHINNA DORAI; MASTER IMMANUEL THARUN DORAI, S/O INGER SOL C Vs. DIVISIONAL MANAGER, KSRTC
|
October 12, 2012 |
INGERSOLL RAND (INDIA) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 10, 2012 |
Instrumentation Ltd. A Company registered under Companies Act, 1956 With its Registered Office at Jhalawar Road, Kota - 324005 Rajasthan and others Vs. ABB Limited A Company under Companies Act., 1956 Having its registered office at : 2nd Floor,
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April 20, 2012 |
IQBAL BAIG Vs. P VENKATESHWARA RAO
|
July 2, 2012 |
Irappa S/o Tammaraya Kolakar Vs. The State of Karnataka Rep.by the PSI, Managuli P.S. Bijapur
|
November 16, 2012 |
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE BY KULAGOD POLICE STATION
|
April 2, 2012 |
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE OF KARNATAKA
|
March 26, 2012 |
Iravva and others Vs. Karanappa Gurappa Zalaki and others
|
October 4, 2012 |
IRIS COMPUTERS LTD Vs. ACCORDIANS INFOCOM PVT LTD
|
June 28, 2012 |
Iris Computers Ltd. Vs. M/S. Askari Infotech Pvt. Ltd. and others
|
March 1, 2012 |
Irshad Ahamed S/o. Ameer Ahmed Vs. Smt. Manorama W/o. Late L. Mahadev
|
April 19, 2012 |
IRSHAD AHAMMED Vs. STATE OF KARNATAKA MANGALORE RURAL POLICE
|
June 7, 2012 |
ISHAAN LABS PVT. LTD. Vs. UNION OF INDIA
|
August 6, 2012 |
ISHAAN LABS PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AND WORKS AT 337/B, NEW NO. 11/3, 4TH MAIN ROAD, INDUSTRIAL TOWN, RAJAJINAGAR BANGALORE-560044, REPRESENTED BY ITS DIRECTOR, SRI A.B. RAM KUMAR S/O LAT Vs. STATE
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August 6, 2012 |
Ishrath Sultana W/o Syd Afzal Hussain Vs. Smt. Khurshidunnisa, W/o Mohammed Yaseen
|
January 12, 2012 |
ISLAMIA INSTITUTE OF TECHNOLOGY Vs. ISLAMIA INSTITUTE OF TECHNOLOGY EMPLOYEES UNION
|
January 17, 2012 |
ISMAIL Vs. ABDUL RAHIMAN
|
September 14, 2012 |
ISMAIL G K Vs. STATE BY MANGALORE
|
December 4, 2012 |
ITC LIMITED KOLKATA Vs. STATE OF KARNATAKA
|
November 20, 2012 |
IWAVE SYSTEMS TECHNOLOGIES PRIVATE LIMITED Vs. HAL - EDGEWOOD TECHNOLOGIES PRIVATE LIMITED
|
June 12, 2012 |
IYYAPPA Vs. THYAPPA ALIAS RAVI
|
July 27, 2012 |
J C SHARMA Vs. STATE OF KARNATAKA
|
July 5, 2012 |
J N SRINIVAS ALIAS MOTA BOLLU SEENA Vs. STATE OF KARNATAKA
|
July 24, 2012 |
J SUKUMAR Vs. STATE OF KARNATAKA
|
July 27, 2012 |
J UMADEVI Vs. STATE OF KARNATAKA
|
July 30, 2012 |
J VENKATESH Vs. J P SUJATHA
|
February 6, 2012 |
J. Gangaiah S/o. Javarappa and others Vs. The State of Karnataka Department of Co-Operative Dr Ambedkar Veedhi Vidhana Soudha Bangalore 560001 Rep By Its Secretary Smt P. Hemalatha and The Horticulture Produce Cooperative Marketing and Processin
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January 3, 2012 |
J. Jaganathan S/o Late A Joseph Vs. Official Liquidator of M/S. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001
|
January 5, 2012 |
J. Manjunatha, S/o Late K. Nagappa, Major Vs. State of Karnataka, By K.R. Traffic Zone, Mysore
|
February 3, 2012 |
J. Shobha Rani W/o N. Marshetty D/o Late M.H. Jayaprakash Narayan Vs. Smt. Huchamma W/o late M.H. Jayaprakash Narayan
|
September 18, 2012 |
J.B. Electricals Vs. Manipal Health Systems (P.) Ltd.
|
July 20, 2012 |
J.B. Gopinath @ Gopi, S/o J. Balaji Rao Vs. United India Insurance Co. Ltd. by its Manager, No. 366/72, 19TH Main Road, 1st Block, Rajajinagar Bangalore - 560010 and K. Aravind, Shree Shanthi Sagar, Near Navarang Circle, Rajaji Nagar, Bangalore
|
January 6, 2012 |
J.C. AGENCIES Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
October 18, 2012 |
J.K. Mooga, S/o. late Honna Vs. State of Karnataka, Reptd. By Kutta Circle Police Inspector, Kutta Circle
|
January 6, 2012 |
J.K. Tyres Ltd., Formerly M/s Vikrant Tyres Limited, K.R.S. Road, Metagalli, Mysore-570016 Now Represented by its Deputy General Manager Vs. Mysore Division Hotel, Workers Union, K.R.S. Road, Metagalli, Mysore-570016 Represented by its President
|
September 14, 2012 |
J.M. Veerabhadraiah Son of Maruleaiddaiah. J.M. Retired Vs. The State of Karnataka Represented by its Secretary Department of Collegiate Education M.S. Building Bangalore-560001, The Commissioner of Collegiate Education Sheshadri Road Bangalore
|
January 3, 2012 |
J.R. Srinivas Vs. Sree Gururaja Enterprises P. Ltd. and others
|
March 20, 2012 |
J.V. Nagaprakash S/o J. Venkatachalamaiah and others Vs. Regional Transport Authority Bangalore Rural B.D.A. Complex, Koramangala Bangalore - 560 034 by its Secretary, Karnataka State Road Transport Corpn. Central Offices Kengal Hanumanthaiah Ro
|
November 27, 2012 |
JAGADEESH Vs. THE STATE OF KARNATAKA
|
August 6, 2012 |
JAGADEESH Vs. STATE OF KARNATAKA
|
June 6, 2012 |
JAGADEESH S/O SESHAPPA DEVADIGA Vs. SESHAPPA DEVADIGA
|
December 7, 2012 |
Jagadeesh, S/o. Siddegowda Vs. The Managing Director, Bangalore Metropolitan Transport Corporation, Double Road, Shanthinagar, Bangalore-560027
|
January 3, 2012 |
JAGADGURU MURUGARAJENDRA BRUHNMUTT, P B ROAD Vs. SHIVDEV C DESHMUDRE S/O SRI M CHANDRASHEKAR
|
February 14, 2012 |
JAGADISH HIREMATH Vs. M G VIRUPAKSHAPPA
|
June 7, 2012 |
Jagadish Kumar S/o Mr. H. Srikantaswamy Vs. Dr. Saleem Asadulla Khan S/o late Mohammed Jamal Khan and others
|
September 3, 2012 |
Jagadish M.G. and others Vs. Venkataramanappa and others
|
October 1, 2012 |
JAGADISHA ALIAS JAGADISH NAIK Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
|
July 18, 2012 |
JAGANATH RAI Vs. KARNATAKA CASHEW
|
August 24, 2012 |
Jaganatha S/o. Doddaerappa Vs. The State of Karnataka Hiriyur Rural Police Station Chithradurga District Represented by The State Public Prosecutor
|
April 27, 2012 |
JAGANNATH Vs. ELECTION OFFICER/RETURNING OFFICER
|
August 23, 2012 |
JAIN HEIGHTS RESIDENTS Vs. STATE OF KARNATAKA
|
July 25, 2012 |
JAINABI Vs. HALAPPA
|
August 6, 2012 |
JAMALSAB MOHABOOBSAB SANGRESHKOPPA AND ORS Vs. NEELAWWA AND ORS
|
July 31, 2012 |
Jameel Pasha Vs. State of Karnataka
|
February 9, 2012 |
James Kumar Roy @ James S/o Choudhary Neelam Dad Roy Vs. State of Karnataka by J.P. Nagar Police Station Bangalore City. (Represented by Learned State Public Prosecutor)
|
October 17, 2012 |
JAMIA MASJID Vs. K V RUDRAPPA
|
January 23, 2012 |
Jamia Masjid Gubbi, by its President Janab B.K. Shafi Ahmed S/O Late B.K. Abdul Jabbar, Merchant, Gubbi Town-572 216 Vs. Sri K.V. Rudrappa S/O Sri Veerabhadrappa Since Dead by L.Rs. 1 to 3. and others Etc.
|
January 23, 2012 |
JAMSHEED M PANDAY @ JIMMY PANDAY Vs. SPECIAL POLICE ESTABLISHMENT CENTRAL BEREAU OF INVESTIGATION ECONOMIC OFFENCES WING
|
November 8, 2012 |
JANAKI W/O NATARAJAN; V NATARAJAN S/O LATE VENUGOPAL Vs. NEW INDIA ASSURANCE CO LTD; B G SHIRKE CONSTRUCTION TECH LTD
|
November 29, 2012 |
JANALAKSHMI FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
October 3, 2012 |
Janardhan Heble Vs. Sri Anand Kanchan S/o lata Koraga Marakala
|
January 4, 2012 |
JANARDHANACHARI Vs. STATE OF KARNATAKA
|
August 6, 2012 |
JANEKERE C KRISHNA Vs. STATE OF KARNATAKA
|
April 3, 2012 |
JANHAVI Vs. STATE BY PSI DEVAL GANGAPUR
|
November 19, 2012 |
Jataram S/o Buraram Vs. State of Karnataka Through Sampigehalli P.S. Represented by Special Public Prosecutor State of Karnataka Bangalore
|
August 8, 2012 |
JAVEED PASHA S/O ABDUL RAHIM KHAN Vs. K.V.JAGANNATH
|
November 16, 2012 |
Javeed Pasha S/o Abdul Rahim Khan, 50 Years, At No. 27, Kashi Vishveshwara Temple Road, Sultanpet, Bangalore - 560053 Vs. K.V. Jagannath S/o late K. Venkoba Rao, 60 Years, At No. 27, Kashi Vishveshwara Temple Road, Sultanpet Bangalore - 560053@r
|
November 16, 2012 |
JAY ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
October 8, 2012 |
Jaya R Patil W/o Poovaiah Chendira @ C T Poovaiah Vs. Sri. Poovaiah Chendira @ C T Poovaiah S/o Late Thimmaiah
|
June 1, 2012 |
Jaya Rani W/o Padmanabhan Vs. The Regional Manager HDPC CHUBB General Insurance Co. Ltd Unit 301-305, Embassy Classic 3rd Floor, Vittal Mallya Road, Bangalore and Senthil Kumar S/o Ganeshan Owner of The Vehicle (Rep. by His GPA Holder) Mr. Dines
|
March 13, 2012 |
JAYACHANDRA Vs. B PRABHAKAR
|
October 11, 2012 |
JAYACHANDRA Vs. STATE BY MALAVALLI TOWN POLICE
|
August 17, 2012 |
Jayadev Stone Crusher, Narenur Village TQ: Badami, Dist: Bagalkot, by is Proprietor, Sri. I.B. Pattan-587102 and others Vs. State of Karnataka, Department of Mines and Geology, Kanija Bhavan Race Course Road, Bangalore-560001, Represented by its
|
December 14, 2012 |
Jayakara Shetty Vs. Krishna Naik
|
January 5, 2012 |
JAYAKUMAR Vs. A.P. BHASKER
|
April 16, 2012 |
Jayalakshmamma W/o P. Krishnappa Vs. Deputy Commissioner (Revenue) Bangalore Mahanagara Palike Bangalore 560001, Assistant Revenue Officer Vasanthanagar Sub-division, Bruhat Bangalore Mahanagara Palike, Bangalore 560001 and The State of Karnatak
|
August 10, 2012 |
JAYALAKSHMI Vs. GOVINDAMMA
|
September 12, 2012 |
JAYALAKSHMI Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT
|
July 25, 2012 |
JAYAMMA Vs. STATE OF KARNATAKA
|
January 11, 2012 |
JAYAMMA Vs. MAHADEVAMMA
|
November 21, 2012 |
JAYAMMA Vs. T. LATHA
|
August 1, 2012 |
JAYAMMA Vs. ANKEGOWDA S/O LATE ANKEGOWDA
|
October 5, 2012 |
Jayamma @ Lakshmamma, W/o. Late Thimmegowda Vs. K.R. Nagaraju, S/o. K.C. Raju, B. Katihalli Koppalu, Hassan Taluk and The New India Assurance Co., Ltd., Krishna Mansion, Main Bazar, Hindupura, Ananthapura District, Rep. by the New India Assuranc
|
August 6, 2012 |
JAYAMMA TUMKUR DISTRICT Vs. RIZVAN BANGALORE DISTRICT
|
January 13, 2012 |
JAYAMMA W/O LATE MOOGAIAH Vs. STATE OF KARNATAKA BY KUNIGAL POLICE STATION REP BY SPP
|
August 6, 2012 |
Jayamma W/o Late Nanjappa Vs. Managing Director KSRTC Depot K H Road, Shanthinagar Bangalore-560027
|
June 1, 2012 |
Jayamma W/o Late Y Nagaraju Vs. S A Ramprakash
|
January 4, 2012 |
Jayamma W/o. Lingaraju Vs. State by Kamakshi Palya Police, Represented by State Public Prosecutor, High Court of Karnataka, High Court Building, Bangalore
|
August 13, 2012 |
JAYANNA Vs. DEPUTY COMMISSIONER
|
August 3, 2012 |
JAYANTHI Vs. P.S.VISHWAS
|
October 31, 2012 |
JAYANTHI P R W/O M A MANOHAR AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 23, 2012 |
JAYANTHILAL CHOPRA S/O PASASAMALAJI Vs. RAYAJI G R
|
August 7, 2012 |
JAYAPRADA Vs. STATE OF KARNATAKA
|
October 10, 2012 |
Jayaram Vs. The State of Karnataka by Karnataka Lokayukta Police, Bangalore City, Bangalore
|
August 9, 2012 |
JAYARAMA REDDY, Vs. HANUMANTHA REDDY AND SMT. VIJAYLAKSHMI
|
December 3, 2012 |
Jayarama Shetty Son of Sanjeeva Samani Vs. State of Karnataka Represented By Its Secretary to Government, Department of Education, M.S. Building, Dr. B.R. Ambedkar Veedhi, Banglaore-560001 and others
|
September 26, 2012 |
Jeethu @ Jeethra Bhai S/o Late Bhima bhai Vs. Sri L.V. Prabhu S/o. Venkataswamy Reddy, Reddy Building, Bangalore Hosur Main Road, Chandrapura, Attibele Hobli, Anekal Taluk, Bangalore and The Regional Manager, M/s. New India Assurance Co. Ltd., N
|
March 13, 2012 |
JINDAL PRAXAIR OXYGEN CO PVT LTD Vs. STATE OF KARNATAKA
|
September 10, 2012 |
Jindal Praxair Oxygen Co. Pvt. Ltd. Toranagallu 583275 Bellary Dist, Karnataka, Rep Herein by Its Associate Manager, Finance and Taxation Mr. S.C.B. Prabhu Vs. The State of Karnataka, Rep. by the Commissioner of Commercial Taxes, Vanijya Therige
|
September 10, 2012 |
Jinnappa, S/o. Late Marappa Vs. The State of Karnataka Through Station House Officer, Nelamangala P.S. Bangalore Rural District, Bangalore
|
January 6, 2012 |
Joghade Veerashappa S/o Veerabadreppa and others Vs. State of Karnataka Represented by its Secretary To Revenue Department Vidhana Soudha Bengaluru, The Chairman Land Tribunal. Tq: Siruguppa Dist: Bellary, Tahasildar Siruguppa Taluk Bellary Dist
|
September 18, 2012 |
JOHN DÏ¿½SOUZA Vs. DIVISIONAL CONTROLLER, K.S.R.T.C.
|
July 30, 2012 |
JOHN FOSCOL LOPIS Vs. HUBLI ELECTRICITY SUPPLY CO LTD
|
March 22, 2012 |
Johnson and Smith Co. Plot No.B-48, III Stage Peenya Industrial Estate Bangalore 560 058 A partnership firm Rep. by its partner Sri. Ramesh Kumar Champalal Vs. Karnataka State Drugs Logistics and Warehousing Society (Regd.) (A Government of Karn
|
February 14, 2012 |
Jonna Ralf Dsa W/o. Ralf Ds Vs. Mahalakshmi Co-Operative Bank Ltd. Shivakrupa Building, Maruthi Veethika Udupi 576101 Reptd by its General Manager, The Sale Cum Recovery Officer Mahalaksrimi Co Operative Bank Ltd Shivakrupa Building, Maruthi Vee
|
June 4, 2012 |
Joseph Lobo S/o Late Jaccu Alias Jacob Lobo Vs. Mr. Paul Noel Rodrigues S/o Late Edwin Rodrigues and others
|
March 15, 2012 |
JUJAMMA Vs. ORIENTAL INSURANCE CO LTD
|
June 22, 2012 |
JWALAMALINIDEVI FINANCIERS AND ORS Vs. KARNATAKA HOUSING BOARD BANGALORE AND ORS
|
October 18, 2012 |
K A GIRISH S/O K S ANANTHAPADMANABHAIAH Vs. CARGO AND CONTAINER CARRIERS; NATIONAL INSURANCE COMPANY LIMITED
|
July 18, 2012 |
K A H METAL SECTIONS PVT LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
January 4, 2012 |
K B SHIVAKUMAR Vs. H M RAFIQ
|
June 5, 2012 |
K C CHANDRASHEKAR RAJU Vs. MAX HYPERMARKET INDIA PVT LTD
|
July 31, 2012 |
K C PURUSHOTHAM Vs. THAMMANNA GOWDA
|
August 24, 2012 |
K E BASAVARAJAPPA Vs. H CHANDRAPPA
|
January 9, 2012 |
K E LOKESHA Vs. STATE OF KARNATAKA
|
February 29, 2012 |
K G NAGALAXMI BAI D/O K C GIRIJA NAIK Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA AND ANR
|
October 19, 2012 |
K G PRABHAKAR Vs. SURESH KUMAR
|
July 18, 2012 |
K GOPALA REDDY Vs. SHAKUNTHALA RAJAGOPAL
|
March 12, 2012 |
K HANUMANTHARAYAPPA Vs. MANAGEMENT OF INDIA EXPRESS LTD CHENNAI
|
June 19, 2012 |
K JAYALAKSHMI Vs. U MATHYAS
|
April 16, 2012 |
K JAYANNA Vs. N V RAJANNA
|
July 25, 2012 |
K KAMALA Vs. STATE OF KARNATAKA
|
March 16, 2012 |
K KANTHAMMA, W/O K NATARAJA REDDY AND ORS Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
July 13, 2012 |
K KENCHAPPA S/O YALLAPPA MAYAGOND Vs. MALLAPPA AND ORS
|
July 23, 2012 |
K KOTESHWARA REDDY Vs. STATE OF KARNATAKA
|
July 16, 2012 |
K M ANNE GOWDA Vs. SHIVARAMEGOWDA
|
September 20, 2012 |
K M JAGADEESH Vs. STATE OF KARNATAKA
|
July 13, 2012 |
K M Kariappa S/o K Monnappa Vs. K M Meena Kumari D/o. K.M. Monnappa
|
January 11, 2012 |
K M NAGARAJ Vs. KARNATAKA STATE POLLUTION
|
July 13, 2012 |
K M NAGARAJ Vs. STATE BY SULIBELE POLICE STATION
|
June 7, 2012 |
K M RAJKUMAR Vs. SRIDHAR & ANR
|
April 16, 2012 |
K M REVANASIDDESHWARA Vs. K M SHYLAJA
|
January 25, 2012 |
K M Suresh Vs. The State of Karnataka
|
August 10, 2012 |
K M VENKATARAMAIAH Vs. K A RAGHAVENDRA
|
June 1, 2012 |
K MADAN KUMAR Vs. RAJASEKHAR GOUDA
|
March 8, 2012 |
K MANJULA Vs. GANGANDEEP SINGH
|
September 12, 2012 |
K N DEVARAJ REDDY Vs. STATE OF KARNATAKA
|
August 6, 2012 |
K N NAGARJUNA @ ARJUN Vs. STATE AND ORS
|
November 19, 2012 |
K N Shrinidhi S/o Late K N Venkobarao Vs. State by Basavangudi Women Police Rept. by State Public Prosecutor, High Court, Bangalore
|
August 8, 2012 |
K N VISHWANATH S/O NAGAPPA Vs. NEW INDIA ASSURANCE COMPANY LIMITED; K T RAJASHEKAR
|
September 13, 2012 |
K NANDA KUMAR Vs. VENKATARATHNAMMA
|
August 21, 2012 |
K NARASIMHA KAMATH Vs. M SHARADA MALLYA
|
July 26, 2012 |
K NINGESH ALIAS NINGARAJ Vs. STATE BY JAGALUR POLICE REP BY STATE PUBLIC PROSECUTOR
|
October 3, 2012 |
K R KRISHNEGOWDA Vs. CHIEF MANAGER AUTHORISED OFFICER KOTAK MAHINDRA BANK
|
March 27, 2012 |
K R PADMAVATHY Vs. P P SHARDA
|
December 4, 2012 |
K R RAMACHANDRA Vs. STATE OF KARNATAKA
|
July 26, 2012 |
K R RAMACHANDRA Vs. MYSORE PAPER MILLS LTD
|
September 27, 2012 |
K R RANGASWAMY SON OF SRI K T Vs. STATE OF KARNATAKA
|
October 11, 2012 |
K R SRINIVASAPPA Vs. STATE OF KARNATAKA AND ORS
|
October 3, 2012 |
K R SUSHEELA Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
July 25, 2012 |
K S KUMAR S/O SRI K R Vs. STATE OF KARNATAKA
|
October 11, 2012 |
K S SARASWATHI D/O K N SRINIVAS Vs. D J SRINIVAS S/O JANARADHANA IYENGAR
|
August 9, 2012 |
K S SHAKIRA AFSHAN D/O K S HAROON RASHEED AND ORS Vs. EXECUTIVE DIRECTOR, KARNATAKA PRE UNIVERSITY BOARD AND ANR
|
July 18, 2012 |
K S SIDDARAJ Vs. V SRINIVAS
|
July 25, 2012 |
K S VENKATESH Vs. STATE OF KARNATAKA
|
August 7, 2012 |
K SAROJA Vs. IQBAL KHAN
|
July 6, 2012 |
K SAVITHRAMMA Vs. E YELLAPPA
|
July 25, 2012 |
K SEETHARAM Vs. SENIOR DIVISIONAL ACCOUNTS OFFICER
|
August 24, 2012 |
K SHANKARANARAYANA BHAT Vs. SWAMY AND ORS
|
August 2, 2012 |
K SHIVARAMU Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
|
September 3, 2012 |
K SREEDHAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
August 22, 2012 |
K SRINIVAS MURTHY S/O SHESHAGIRI ACHAR Vs. T R RAVIKIRTHI S/O REVANNA AND ORS
|
July 18, 2012 |
K SURENDRA Vs. STATE OF KARNATAKA
|
June 6, 2012 |
K SUSHEELA SRINIVAS W/O K N SRINIVAS Vs. D J SRINIVAS S/O JANARADHANA IYENGAR
|
August 9, 2012 |
K T GIRIANNA Vs. RANGE FOREST OFFICER
|
June 12, 2012 |
K T UTHAPPA Vs. STATE OF KARNATAKA REP BY INSPECTOR OF POLICE
|
March 1, 2012 |
K T VENKATAPPA SINCE DEAD BY L RS; HEMANTH S/O KODANDARAMA Vs. K N KRISHNAPPA S/O K T NARAYANAPPA ALIAS BAJJAPPA AND ORS
|
September 27, 2012 |
K V MUNIYAPPA Vs. B N NAND
|
June 5, 2012 |
K VARADARAJA PAI AND ANOTHER Vs. STATE
|
June 18, 2012 |
K. Ananthamurthy Vs. The Union of India Represented by Secretary Ministry of Petroleum and Natural Gas Government of India Shastri Bhavan New Delhi, Bharath Petroleum Corporation Ltd. Represented by its Territory Managar (Retail) Near Devanagunt
|
June 4, 2012 |
K. Ashok Suvarna S/o Late K. Muddu Suvarna Vs. B. Nishakanth Shetty S/o B. Naganna Shetty
|
September 13, 2012 |
K. Dasaratha Nagendra Prasad S/o Mr. K. Dasaratha Ramaiah Behind Corporation Bank, B.B. Road, Vijayapura Cross, Devanahalli, Bangalore Rural District - 562110 Vs. State Represented by Inspector of Police Devanahalli Police Station Devanahalli Su
|
August 16, 2012 |
K. DEVANNA NAIK Vs. S. PAKKIRAPPA
|
October 19, 2012 |
K. Devaraya Shenoy-C. No. 1619, S/O K. Baburaya Shenoy, C/O Y.N. Pai, Ranjadhakatte - Post, Thirthahalli-577432, Shimogga - District Vs. The Mysore Kirloskar Ltd., (Company In Liquidation), Represented by The Official Liquidator Attached to High
|
April 17, 2012 |
K. GIRIYAPPA Vs. STATE OF KARNATAKA
|
July 4, 2012 |
K. GOPALA Vs. STATE OF KARNATAKA
|
July 5, 2012 |
K. Janardhana Rao S/o late Sanjeev Vs. Smt. B.V. Rekha W/o late K.R. Somashekar
|
November 21, 2012 |
K. Jayadevappa Vs. The RTO and Tax Officer, Shimoga, The Deputy Commissioner for Transports, Shimoga Division, Shimoga, Smt. K. Champa
|
June 1, 2012 |
K. Kamala Vs. The State of Karnataka
|
March 16, 2012 |
K. Krishna Reddy S/o late Sri Thimma Reddy Vs. Sri A. Sudhakar S/o A.Venkata Reddy and Smt. Bindu Sudhakar Reddy D/o C. Krishna Reddy
|
September 3, 2012 |
K. M. Sharadamma W/o. A.R. Siddeshappa Vs. Seema Simon W/o. W.M. Susheel Simon
|
January 5, 2012 |
K. Madaiah Since Dead by His LRs (Smt. Kempamma Vs. Sri. M. Chandra Mohan and others
|
January 10, 2012 |
K. Moideen Kutty Vs. Mrs. Hajra Hajee Fakir Mohammed, Also known as Hajara Bai
|
April 20, 2012 |
K. MUNISWAMAPPA Vs. COMMISSIONER, BANGALURU DEVELOPMENT AUTHORITY
|
July 3, 2012 |
K. Parijatha W/o. K. Narasareddy Vs. The State of Karnataka by its Secretary, Department of Municipal Administration M.S. Building, Dr. Ambekdar Veedhi Bangalore-01 and others
|
December 3, 2012 |
K. Praveen Kumar S/o Kantha Prasad Vs. G.A. Chandrika W/o Dr. Peter
|
January 4, 2012 |
K. Pushpavathi Wife of R. Mahadeva and others Vs. State of Karnataka, Department of Urban Development Authority, M.S. Building, Bangalore, By its Secretary, Bangalore Development Authority, Kumara Krupa West, Bangalore, Represented by its Commis
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November 2, 2012 |
K. Ranganatha, S/o M. Veluswamy Vs. Sri. D. Devananda, S/o late M.C. Devaputra
|
December 20, 2012 |
K. Shivarama Shetty S/o. Late K B Shetty Vs. Central Bureau of Investigation Bellary Road, Bangalore Rep, by Superintendent of Police
|
March 13, 2012 |
K. Siddappa Vs. National Highways Authority of India, Project Implementation Unit, Near JMIT, NH-4 (KM-201) Chitradurga 577 502. Rep. by its Project Director, The Competent Authority for Land Acquisition, National Highways Authority Of India, Sr
|
January 6, 2012 |
K.B. Lakshman S/o late Beerappa Vs. Smt. Yellamma W/o late Narayana Reddy and others
|
September 3, 2012 |
K.C. Chandrashekar Raju, Proprietor, Chengama Raju Foundation, C/o The Chancery Pavilion. 135, Residency Road, Bangalore-560 025 Vs. Max Hypermarket India Pvt. Ltd., A Company Incorporated Under The Companies Act, 1956, Having Its Registered Off
|
January 3, 2012 |
K.C. Harish S/o Chandre Gowda Vs. The Director of Municipal Administration, 9th Floor, Vishweshwaraiah Tower, Bangalore-01 and others
|
January 3, 2012 |
K.G. Badiger S/o. Guddappa Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Rahfja Towers, MG Road Bangalore-560001
|
January 5, 2012 |
K.G. Bopaiah Vs. Deputy Superintendent of Police Lokayukta Madikeri, Kodagu District. and Smt. Kechamada Saritha Poonacha W/o Kenchamada. T. Poonacha
|
February 10, 2012 |
K.G. Pramila W/o D.C. Thamanna Vs. The State of Karnataka Revenue Department M.S. Building, Bangalore-1, Rep By Its Principal Secretary, The Special Deputy Commissioner Bangalore District Bangalore -1, The Special Land Acquisition Officer Visves
|
April 16, 2012 |
K.H. Hanumanthaiah @ Puttaswamy, S/o. Late Hanumanthaiah Vs. The Managing Director, KSRTC, K.H. Road, Shanthinagar, Bangalore-27
|
August 14, 2012 |
K.L.E. SOCIETY HOSPITAL Vs. STATE OF KARNATAKA
|
December 4, 2012 |
K.M. Ismail S/o Late Hassan Vs. State by In-specter of Police, Napoklu -Police Station, Reptd. by SPP, High Court Building, Bangalore - 560001
|
August 1, 2012 |
K.M. Narayanaswamy S/o Late Muniyappa Reddy Vs. Sri Abdul Hafeez Son of K. Abdul Rub
|
August 8, 2012 |
K.M. Sharmila Umesh and others Vs. Maryamma and another
|
November 22, 2012 |
K.M.GURUMURTHY S/O KANCHIGAR MALLESHAPPA Vs. GAYATHRI DEVI ALIAS GAYATHRAMMA
|
November 15, 2012 |
K.M.NAGARAJ Vs. T.C.GOVINDEGOWDA
|
February 17, 2012 |
K.MANJULA Vs. SHANTHAMMA
|
December 4, 2012 |
K.N. Puttaraju, S/o Narasimhaiah Vs. The State of Karnataka, by Hanumanthanagara Police Station, Bangalore
|
June 4, 2012 |
K.N. Subramanya @ Balasubramanya and others Vs. State of Karnataka By The Police of Sakleshpur Police Station Hassan District
|
July 30, 2012 |
K.P. Praveen S/o Puttaswamy @ Puttarajegowda Vs. The Branch Manager Oriental Insurance Co. Ltd., Branch-2, Post Box No. 21, No. 618 Chamaraja Double Road Mysore - 24 and Boregowda Major S/o Devegowda House No. 463, Ganapathi Temple Road B.M. Sri
|
March 13, 2012 |
K.R. Bhadraswamy Gupta Vs. Gangavathi Sugars Ltd. (In Liquidation)
|
April 2, 2012 |
K.S. Jayaramaiah Vs. B.L. Sridhar Bhat
|
September 18, 2012 |
K.S. Rajeswari Vs. Muttaiah Since Dead By His Lrs. and another
|
October 5, 2012 |
K.T. SUCHITRA Vs. REGISTRAR GENERAL
|
December 5, 2012 |
K.T. SUCHITRA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
|
December 15, 2012 |
K.T. Venkatagiriyappa, S/o. Thimmappa, Since Deceased by his L.Rs (Smt. Mahalaxmamma, W/o. Late K.T. Venkatagiriyappa and others) Vs. Vishalakshmma, W/o. Late Srinivasa Iyethal
|
August 3, 2012 |
K.T. VENKATASWAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, BANGALORE REGION, BANGALORE
|
March 13, 2012 |
K.THIMMAPPA Vs. SUCHITRA
|
November 21, 2012 |
K.V. Chakra pani S/o K. Venkate Gowda Vs. The Enquiry Officer Karnataka State, Khadi and Village Industries, Board No. 10, Jaama Bhavan Road Bangalore - 52, Karnataka State Khadi and village Industries Board Rep. by its Chairman No. 10, Jasma Bh
|
January 3, 2012 |
K.V. Jyothi W/o Rajashekar Vs. State by Shivalli Police
|
August 13, 2012 |
K.V. KIRAN KUMAR S/O. VIJAYA KUMAR Vs. STATE BY BASAVANAGUDI POLICE BANGALORE
|
November 15, 2012 |
K.V. Surendra Kumar S/o K. Venkatachalaih Vs. The Managing Director Ksrtc
|
March 15, 2012 |
KADAPPA S/O BHIMAPPA CHALAWADI Vs. STATE OF KARNATAKA
|
July 24, 2012 |
KADEMAADA ANIL KALAPPA Vs. STATION HOUSE OFFICER
|
July 6, 2012 |
KADIRAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 2, 2012 |
Kadirappa and others Vs. Thimmakka and others
|
October 3, 2012 |
KAKARAL RAVIKUMAR, KOPPA Vs. STATE OF KARNATAKA
|
March 22, 2012 |
KALAIAH Vs. STATE OF KARNATAKA
|
December 28, 2012 |
KALEEL BASHA ALIAS JALEEL BASHA Vs. STATION HOUSE OFFICER
|
July 17, 2012 |
KALI BAI, W/O LATE N MANJUNATH AND ORS Vs. DIVISIONAL CONTROLLER AND ORS
|
August 23, 2012 |
KALMESHA S/O LATE SIDDARAMAPPA Vs. ORIENTAL INSURANCE CO LTD
|
October 17, 2012 |
KALPANA JAIN Vs. S VASANTHI GOPAL
|
July 25, 2012 |
Kalpana Sharumkasim, W/o. Abdul Khader Vs. Abdul Khader, S./o. Late Abdul Rasheed
|
April 18, 2012 |
KALSEGOWDA Vs. K S JAYAMMA
|
September 14, 2012 |
KALYAN C CHAKRAVARTHI Vs. STATE OF KARNATAKA
|
July 3, 2012 |
KALYANAMMA Vs. CHIEF PERSONAL MANAGER
|
June 13, 2012 |
Kamadhenu Stone Crushers, A Proprietorship Concern, SY. No. 86, Siddapur Village, Chitradurga Taluk and District, Represented by Its Proprietor Mr. G.B. Shekarappa Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Course
|
December 14, 2012 |
Kamal Kishor Parik @ Amit S/o. Puranmal Parik Vs. Smt. Aarti Parik W/o. Kamal Koshor Parik
|
November 29, 2012 |
KAMALA Vs. STATE OF KARNATAKA
|
August 7, 2012 |
KAMALA ENTERPRISES Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
August 9, 2012 |
KAMALAMMA Vs. K DHANABALAN
|
July 18, 2012 |
Kamalavva and others Vs. Fakkirappa and another
|
November 6, 2012 |
Kamalesh S/o Vinod Kumar Idnani Vs. The State Through Yadgir Town, P.S., By S.P.P., High Court of Karnataka Circuit Bench Gulbarga - 585 103
|
August 28, 2012 |
KAMINI SRINIVASAN KURPAD Vs. MALATHI RAU
|
October 17, 2012 |
KAMYA ALIAS SHARANAPPA S/O BASAVARAJ AURADI Vs. STATE OF KARNATAKA THROUGH UNIVERSITY P.S., GULBARGA
|
November 15, 2012 |
Kanakaratha. W/o Ganganna Vs. Sri. E.R. Srinivasamurthy, S/o E. Rangaiah Shetty
|
January 4, 2012 |
KANAKARATHNA Vs. STELLA BHARATHI
|
August 31, 2012 |
KANCHAN DEVI SIPANI Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 24, 2012 |
Kannamma, Muthaiah and others Vs. R. Poornachandra
|
April 16, 2012 |
Kanthamma W/o Late Subramanya and others Vs. United India Insurance Co. Ltd. P.B. No. 16, 1 Floor, S.B.L.T. Buidling Polytechnic Road, Chintamani and K.N. Lakshmipathy S/o K. Narayanaswamy Katenahalli Somenahali Hobli Gudibanda Taluk-562101@resp
|
August 2, 2012 |
Kantharaj K R, S/o. Krishnappa Vs. The New India Assurance Co. Ltd. and S.N. Shivakumar, S/o. B.V. Narayanappa
|
January 5, 2012 |
KANTHARAJU Vs. STATE OF KARNATAKA BY TIPTUR TOWN POLICE
|
July 26, 2012 |
Kantharaju @ Kantharaju S/o C.V. Rangaiah Vs. State by Koratigere Police Represented by Senior Public Prosecutor, High. Court Complex, Bangalore
|
August 13, 2012 |
Kanyakumari, W/o Mallikarjun Hojin Vs. Mallikarjun, S/o. Basavarajappa Hojin
|
December 4, 2012 |
KAPEELA RUBBERS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 21, 2012 |
KAPOOR IMAGING (PRIVATE) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 13, 2012 |
Kapurt Investments Pvt. Ltd. Having its Administrative Office at No. 12, Brigade Road, Bangalore-560001 Represented Herein by its Managing Director Mr. Kamal Kapur Vs. D. Vinod Sivappa
|
August 13, 2012 |
KARAR AHMED Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 19, 2012 |
Karavali Hotels Pvt. Ltd., National Highway Adi Udupi, Udupi District-576 103, Karnataka. Represented, by Director, Sri Rajendra Shetty Vs. Housing and Urban Development Corporation Ltd., Regional Office, Manipal Center, Bangalore-42. Represente
|
June 4, 2012 |
KAREWWA W/O MAHADEVAPPA MADAR; MAHADEVAPPA S/O HANAMAPPA MADAR Vs. BASAPPA S/O GULAPPA BANDIWAD; NATIONAL INSURANCE COMPANY LTD
|
July 25, 2012 |
KARISHMA ANAND Vs. UNION OF INDIA
|
March 16, 2012 |
KARIYAPPA S/O DHARMANNA Vs. STATE OF KARNATAKA
|
August 21, 2012 |
Karle International Pvt. Ltd No. 73, Nagasandra Village, Tumkur Road, Bangalore 560073, Sri Sudarshan Karle and Sri Mahendra Karle Vs. Employees State Insurance Corporation Sub Regional Office, Bangalore North (Peenya) Harini Towers, 3rd Cross,
|
March 14, 2012 |
KARNATAKA BOARD OF WAKFS REPRESENTED Vs. SABIRA BI
|
September 14, 2012 |
KARNATAKA CEMENT PIPE FACTORY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
October 18, 2012 |
KARNATAKA CHEMISTS & DRUGGIST ASSOCIATION Vs. STATE O F KARNATAKA
|
November 22, 2012 |
Karnataka Education Society, No. 121, 3rd Cross, 3rd Phase, J.P. Nagar, Bangalore-78, rep. by its Secretary Mr. Nissar Ahmed Vs. The Power Grid Corporation of India, Southern Region Transmission System II, Pragati Mahalakshmi South Block, (2nd a
|
April 18, 2012 |
KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COMMISSIONER
|
November 21, 2012 |
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. S NAGARAJA MURTHY
|
July 17, 2012 |
KARNATAKA INSTRADE CORPORATION LTD Vs. CIT
|
January 18, 2012 |
KARNATAKA LEASING AND COMMERCIAL CORPORATION LTD Vs. ASST REVENUE OFFICER
|
December 11, 2012 |
KARNATAKA LEATHER INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. STATE
|
June 4, 2012 |
KARNATAKA LOKAYUKTA, BANGALORE Vs. CANARA UNION CO-OPERATIVE HSG SOCIETY LIMITED, BANGALORE
|
June 25, 2012 |
KARNATAKA NEERAVARI NIGAM LTD Vs. LAXMAN, S/O NEELAKANTHAPPA
|
July 24, 2012 |
KARNATAKA POWER TRANSMISSION Vs. K.H. GOPINATH
|
November 2, 2012 |
Karnataka Power Transmission Co. Ltd. and Ors. Vs. P. Devadas
|
July 31, 2012 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. UNION OF INDIA
|
September 13, 2012 |
Karnataka Power Transmission Corporation Limited Cauvery Bhavan, Bangalore by Its Managing Director and The Chairman, Mangalore Electricity Supply Co. Ltd. Bangalore - 01 and The Executive Engineer (Elec.) Mangalore Electricity Supply Company Ltd., Joc Ro Vs.
|
January 11, 2012 |
Karnataka Soaps and Detergents Ltd. Vs. Dy. Commissioner of Income Tax and another
|
January 3, 2012 |
KARNATAKA STATE CO-OPERATIVE Vs. C VIJAY KUMAR
|
June 5, 2012 |
KARNATAKA STATE CO-OPERATIVE MARKETING Vs. VENKATESH SHIVAPPA DASANNAVAR
|
August 24, 2012 |
KARNATAKA STATE FINANCE CORPORATION Vs. P.C.SHRINIVASA RAO
|
October 30, 2012 |
Karnataka State Financial Corpn. Vs. Dunford Fabrics (P.) Ltd.
|
March 27, 2012 |
Karnataka State Financial Corporation No. 1/1, Thimmaiah Road Bangalore-560 052 Rep By ItS A.G.M. Vs. M/s. Metropoli Overseas Ltd Sy No. 100 M Hydalu Village Nelamangala Taluk Bangalore Dist, Bangalore-562 145 Rep by its Director, Sri Ashok Kuma
|
September 13, 2012 |
Karnataka State Financial Corporation No. 1/1, Thimmaiah Road Bangalore-560052 Rep by its A.G.M. Vs. M/s. Metropoli Overseas Ltd Sy No. 100 M Hydalu Village Nelamangala Taluk Bangalore Dist, Bangalore-562145 Rep by its Director, Sri Ashok Kumar
|
September 13, 2012 |
Karnataka State Industrial and Infrastructure and Development Corporation Ltd., (Formerly Know as Karnataka State Industrial Investment and Development Corporation Ltd.) Having its Office at Khanija Bhavan, IV Floor, 49. Race Course Road, Bangalore - 560 Vs.
|
April 20, 2012 |
Karnataka State Industrial and Infrastructure Development Corporation Ltd. by its Manager, Khanija Bhavan No. 49, 4th Floor, East Wing Race Course Road Bangalore-560 001 Vs. Joint Commissioner for Transport (Bangalore Urban and Rural) Sir M.V. T
|
November 27, 2012 |
KARNATAKA STATE PRINTING PRESS WORKERS ASSOCIATION Vs. MANAGEMENT OF JAI DAYAL KAPOOR INDUSTRIES
|
May 2, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H HAITHA
|
January 3, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMA REDDY
|
September 3, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. VISHNU P. KALAL
|
September 13, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S RACHAIAH
|
July 16, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
May 22, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
April 2, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M KUPPUSWAMY AND ORS
|
October 11, 2012 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS Vs. K BHADRI RAMU S/O KRISHNA IYENGAR AND ORS
|
July 16, 2012 |
Karnataka State Road Transport Corporation Mysore Division Mysore by its Divisional Controller Represented by its Chief Law Officer Vs. Speenivasashetty S/o Mayishetty
|
June 4, 2012 |
Karnataka State Road Transport Corporation Mysore Division Mysore BY ITS Divisional Controller Represented BY ITS Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate authority Under The Payment of Gratuity Act Region-2, Karmee
|
June 4, 2012 |
Karnataka State Road Transport Corporation, Mangalore Division, Bejai, Mangalore Vs. H. Seena
|
July 4, 2012 |
Karnataka Steels and others Vs. The Bangalore Development Authority and others
|
March 7, 2012 |
KARNATAKA URBAN WATER SUPPLY & DRAINAGE BOARD Vs. B.T. EKAMBARAM
|
February 14, 2012 |
KARNATAKA VIDYUTH KARKHANE LTD Vs. N S S BHAGAVAT
|
July 12, 2012 |
KARNATAKA VIKAS GRAMEENA BANK Vs. KRISHNAJI
|
October 4, 2012 |
KASTUREPPA AND ORS. Vs. THE STATE OF KARNATAKA THROUGH KODEKAL P.S.
|
November 29, 2012 |
KASTURIBAI W/O. KANTU RATHOD Vs. STATE THROUGH YADRAMI POLICE STATION
|
November 5, 2012 |
Kathiersan @ Kadiresh S/o Subbaiah Vs. Sri Krishna Murthy T.V.G.
|
January 3, 2012 |
KAUSHIK Vs. STATE OF KARNATAKA EDUCATION DEPARTMENT
|
July 4, 2012 |
KAUSHIK S/O MOHANDAS Vs. STATE OF KARNATAKA BY SUBRAMANYAPURA POLICE
|
August 13, 2012 |
Kavalamma and others Vs. Karnataka Government Insurance Department (Kgid), Motor Branch, Kgid Building, Ambedkar Veedhi, Bangalore - 560001 Rep. by Its Director and Administrative Medical Officer, Govt. General Hospietal K. R. Pet, Mandya Distri
|
January 11, 2012 |
Kaveramma W/o Sri S. Narayana Vs. Sri. S. Narayana S/o late Shivegowda
|
September 13, 2012 |
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
July 10, 2012 |
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 10, 2012 |
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER
|
June 1, 2012 |
Kavitha W/o late M. Venkatesh Reddy, Ajay S/o. Late M. Venkatesh Reddy and Chithra D/o late M. Venkatesh Reddy Vs. Smt. Ashwathamma W/o. Sri Hanumantha Reddy No. 183, Kykondanahalli Carmelram Post Sarjapura Road Bangalore - 560035, The Oriental
|
November 9, 2012 |
KAVITHA YOGI Vs. RAVINDRA YOGI
|
September 28, 2012 |
Kb Rajegowda S/o Boregowda Major Vs. The Branch Manager The New India Assurance Co. Ltd. No. 52, 1st Floor, Vinaya Complex Opp. National College Basavanagudi, Hassan and T. Srinivasa Babu, Major Sahi Petro Products No. 21, 25 C4, Maruthi Parle C
|
November 22, 2012 |
KEERTHI S/O SUBBAIAH Vs. STATION HOUSE OFFICER
|
July 3, 2012 |
Kempa Shetty S/o Mari Shetty Vs. C. Ramesh D. No. B/41, Panchagavi Matt Opp: Ganapathi Sachidananda Ashram, Gowrishankara Nagar Mysore - 570008 and United India Insurance Company Limited Divisional Office Ballal Circle Krishnamurthy Puram Mysore
|
January 10, 2012 |
KEMPAHANUMIAH Vs. ALLIED MOTORS
|
February 27, 2012 |
Kempamma Vs. K B Mallikarjunaswamy
|
August 9, 2012 |
Kempamma W/o. Chowdegowda @ Chikkahydegowda Vs. Chowdegowda S/o. Chowdegowda @ Dadigowda Since deceased by his LRs. Smt. Kempamma W/o. Late Chowdegowda
|
August 9, 2012 |
Kempamma W/o. late Venkatappa Vs. Chikkanna S/o. late Nagaiah
|
September 7, 2012 |
KEMPANNA CHETTY Vs. ASST COMMISSIONER
|
June 5, 2012 |
KEMPARAJAIAH Vs. STATE OF KARNATAKA BY RAMANAGAR RURAL POLICE STATION
|
June 5, 2012 |
KEMPARAJU ALIAS KULLA Vs. STATE BY TALAKADU POLICE STATION
|
August 1, 2012 |
KENCHAMMA Vs. S. UMA
|
September 20, 2012 |
KENCHAPPA S/O. YALLAGURDAPPA MADAR Vs. SABAWWA D/O. BASAPPA MADAR
|
December 5, 2012 |
KENNAMETAL INDIA LTD Vs. KENNAMETAL INDIA EMPLOYEES ASSOCIATION
|
April 18, 2012 |
KENNAMETAL INDIA LTD Vs. KENNAMETAL INDIA EMPLOYEES
|
April 8, 2012 |
KERALA STATE ELECTRONICS DEVELOPMENT Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
March 6, 2012 |
Keshava M. Kotian Vs. The Commissioner Udupi City Municipality Udupi-576101, P.M. Abubakar
|
August 1, 2012 |
KHAIDEM RATHAN KUMARI CHANU Vs. KARTIK A R
|
July 16, 2012 |
KHALEEM PASHA, S/O IMAM SABA Vs. STATE OF KARNATAKA
|
September 5, 2012 |
KHALID Vs. STATE OF KARNATAKA
|
February 23, 2012 |
KHALIDA BEGUM Vs. D CHANDRAIAH
|
June 4, 2012 |
Khalida Begum W/o. Sri. Shafiulla Khan Vs. Sri D. Chandraiah
|
June 4, 2012 |
Khanu Sawant Kurubar @ Aidmale Vs. Sri. Bala-saheb Kalagouda Patil Since deceased by his Lrs., Sri. Sunil Balasaheb Patil
|
September 7, 2012 |
Khatambi, W/o late J.M. Dodwad Vs. The Managing Director, KSRTC, Central Office, K.H. Road, Bangalore-27 and The Chairman, Internal Security Fund, KSRTC, Central Offices, K.H. Road, Bangalore-27
|
December 9, 2012 |
Khathijamma W/o Late B. Abbas Muslim Vs. Mrs. M.K. Sumithra D/o Puttanna
|
June 4, 2012 |
Khoday R.C.A. Industries, No. 9, Sheshadri Road, Bangalore,-560009, Represented by its Partner, Mr. K.L. Swamy and Khoday Industries Private Limited, No. 9, Sheshadri Road, Bangalore-560009, Represented by its Partner, Mr. K.L. Swamy Vs. The Sta
|
December 18, 2012 |
KHURSHIDUNNISA Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT, BANGALORE
|
April 11, 2012 |
KHUSRO QURAISHI Vs. STATE OF KARNATAKA BY MINORITY WELFARE DEPARTMENT
|
March 8, 2012 |
KIRAN KUMAR @ KIRAN Vs. SHRUTI W/O KIRAN KUMAR
|
December 5, 2012 |
KIRLOSKAR ELECTRIC COMPANY AND ORS Vs. ADDITIONAL LABOUR COMMISSIONER AND ORS
|
July 31, 2012 |
Kishan @ Krishnan, S/o. Muralidhar Vs. Manjula G.
|
January 4, 2012 |
Kishor Kumar S/O K.Rangappa Vs. K. Narasimha Rao and others
|
November 6, 2012 |
Kishore Kumar Reddy Vs. Unicel Technologies P. Ltd. and others
|
April 12, 2012 |
Kissan Plastics (P) Ltd Rep by its Managing Director Mr. C.S. Chandpasha Vs. The Deputy Chief Manager (PVC) Karnataka Small Industries Marketing Corporation Ltd No. 31/61, Ganapath Building 2nd Main, Vyalikaval Bangalore 560003, The Chief Execut
|
March 15, 2012 |
Kodagu Coffee Growers Co-operative Society Ltd., Coffee Krupa, PB No. 24, Madikeri Town, Kodagu, Rep. By its Managing Director Vs. The Joint Registrar of Co-operative Societies, Mysore Region, Palace Buildings, Mysore, Smt. M.M. Pormamma, W/o la
|
June 4, 2012 |
KOKILA Vs. STATE OF KARNATAKA
|
November 23, 2012 |
KOLADAMATT MAHASAMSTHANA Vs. STATE OF KARNATAKA AND ORS
|
December 14, 2012 |
Kolla Naik S/o Manja Naik Vs. Manjamma W/o C.A. Padmaiah
|
August 2, 2012 |
Kondikari Yallappa, S/o Sri K. Bhimayya and others Vs. Sri Bhimachar, S/o Sri Shamachar
|
November 22, 2012 |
Korah Jimmy Vs. Bangalore University Gnanabharathi Campus Bangalore by its Registrar and M.S. Ramaiah College of Law M.S. Ramaiah Nagar, Msrit Post, Bangalore
|
September 4, 2012 |
KOTAK MAHINDRA BANK LTD Vs. N JAYARAM
|
September 11, 2012 |
KOTHARI OIL PRODUCTS AND ORS Vs. COFFEE BOARD
|
November 27, 2012 |
Kotresh, S/o. Late Sathyanarayana Setty Vs. Ramakrishna, S/o. Obaleshi
|
January 11, 2012 |
Krathish Bopanna S/o Late Mr. Nanaiah K.K. and others Vs. M/s. Manipal Acunova Limited (A Company Incorporated Under The Provisions of The Companies Act, 1956) Having its Office at Mobius Towers SJR I-Park, EPIP, White Field Bangalore 560 066 an
|
September 7, 2012 |
KRISHAN CHANDRA PAI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
July 20, 2012 |
KRISHNA Vs. STATE OF KARNATAKA BY YELAWALA POLICE STATION
|
July 17, 2012 |
KRISHNA A. Vs. MALATHI B. PATIL
|
October 30, 2012 |
Krishna Chandra Dutta (Spice) Pvt Ltd Having Principal Business Place at Shed No. 281, Survey No. 47/2, Tagachaguppe, Kumbalagodu, Bangalore-560 074, Rep. by its Managing Director and Sri Atanu Dutta No. 281, Survey No. 47/2, Tagachaguppe, Kumbalagodu, Ba Vs.
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October 19, 2012 |
KRISHNA MURTHY M. Vs. KARNATAKA STATE TRANSPORT AUTHORITY, BANGALORE
|
September 1, 2012 |
Krishna Purushotham Hegde S/o Purushotham Gopal Hegde Vs. P.S. Changappa @ Ashok Chengappa Major S/o P. Subbaiah
|
March 14, 2012 |
Krishna S. Tavildar S/o Late S.K. Tavildar, Hindu Vs. Ravindra.R
|
January 11, 2012 |
KRISHNA S/O GANAPATI SHETTY Vs. GAJANAN S/O MAHABALESHWAR HEGDE
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August 10, 2012 |
Krishna S/o Gare Ningaiah Vs. G.T. Raju S/o Thammannagowda Major
|
January 12, 2012 |
Krishna Stone Crusher Industries, by Its Proprietor, Sri. K. Sunil Kumar and others Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bhavan, Race Course Road, Bangalore - 560001, Represented by Its Director and others@responde
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December 14, 2012 |
KRISHNAMURTHY Vs. SRINIVASAN V R
|
July 18, 2012 |
KRISHNAMURTHY Vs. STATE OF KARNATAKA BY THYAMAGONDLU POLICE STATION
|
July 27, 2012 |
Krishnamurthy S/o Chandrashekaraiah Vs. The Managing Director Mysore Sugar Company Ltd. Sugar Town, Mandya District-571402
|
August 7, 2012 |
KRISHNANAND S/O VISHNU NAIK Vs. RAMDAS S/O KHELUNAIK
|
August 22, 2012 |
KRISHNANUGRAHA Vs. COMMISSIONER THE REGISTRAR OF BIRTH & DEATH UDUPI MUNICIPALITY
|
September 26, 2012 |
KRISHNAPPA Vs. K N SRIDEVI
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June 6, 2012 |
Krishnappa @ Ramakrishnappa Vs. Sakethram
|
August 8, 2012 |
Krishnappa and others Vs. State of Karnataka
|
August 23, 2012 |
Krishnapur Mutt, Udupi By its Swamiji - Sree Vidyasagara Theertha Swamiji and others Vs.
|
April 18, 2012 |
KRISHNARAJENDRA CHARITABLE Vs. GOVERNMENT OF INDIA
|
October 10, 2012 |
Krishnaveni W/o. Late Subraya Shanbhogue and others Vs. Smt. Seethamma Shedthi W/o. Late Narayana Shetty and others
|
August 8, 2012 |
Krishnegowda, S/o. Late Ramegowda Vs. State of Karnataka, Sho by Peenya Police, Represented by State Public Prosecutor, Bangalore - 560 058
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December 26, 2012 |
KRISHTAPPA Vs. STATE
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September 28, 2012 |
KUM LATHA K Vs. DIVISIONAL MANAGER
|
June 5, 2012 |
KUM S ARPITHA D/O SHIVALINGAIAH AND ORS Vs. SUJATHA W/O B SOMASHEKAR AND ORS
|
January 2, 2012 |
KUMAR K S Vs. STATE OF KARNATAKA BY S H O
|
July 25, 2012 |
Kumar S/o Late Rajegowda Vs. Jayaramegowda S/o Nanjegowda
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August 8, 2012 |
KUMARA S/O NINGEGOWDA Vs. STATE
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July 24, 2012 |
Kumari Divya, D/o. Venkatesh Vs. S.T. Chandre Gowda, S/o. Thimme Gowda, Major, Excise Inspector. Chikmagalur and The United India Insurance Company Ltd. P.B. No. 108, S.V. Building, B.M. Road, Hassan
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March 13, 2012 |
KUMARI SAVITH Vs. PRINCIPAL GOVERNMENT POLYTECHNIC FOR WOMEN SHESHADHRI ROAD, BANGALORE
|
August 8, 2012 |
Kumari Sunita @ Popat D/o Valu Jadhav Vs. The Branch Manager New India Assurance Co. Ltd., Hanumashetty Building Gurukula Road Bijapur and Gouspaki Natikar
|
September 12, 2012 |
KUMARI VARALAKSHMI Vs. DEPUTY DIRECTOR DEPARTMENT OF PUBLIC
|
July 27, 2012 |
KUMBAIAH Vs. STATE OF KARNATAKA
|
November 8, 2012 |
Kumudavathi W/o Bhujangachar Vs. The Managing Director BMTC, K.H. Road, Shanthinagar, Bangalore - 560027
|
January 5, 2012 |
KUSAPPA GOWDA S/O PHAKEERA GOWDA Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
December 12, 2012 |
KUSUMADHARA Vs. STATE OF KARNATAKA BY SULLIA POLICE STATION
|
July 31, 2012 |
Kusumavathi, W/o. Somappa Rai Vs. The Deputy Commissioner, Mangalore, Dakshina Kannada District, The Assistant Commissioner, Puttur, Dakshina Kannada and The Tahsildar, Sullia Taluk, Dakshina Kannada District
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August 8, 2012 |
KUSUMAWATI, W/O SHRIPAD DESHPANDE; SHARAD; RAJESH Vs. RAGHOTHAM ALIAS BAPUSAHEB, S/O VAMAN RAO DESHPANDE AND ORS
|
July 26, 2012 |
L & T CASE EQUIPMENTS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 10, 2012 |
L AND T KOMATSU LIMITED Vs. STATE OF KARNATAKA
|
August 9, 2012 |
L BALASUBRAMANIAM Vs. S ANAND
|
June 6, 2012 |
L J MALATHI Vs. MAMATHA
|
December 4, 2012 |
L K SHIVANANDA Vs. STATE OF KARNATAKA
|
June 7, 2012 |
L Nagaraju 5/0 Late Lingaiah General Manager Public Relations Karnataka State Small Indusries Development Corporation Ltd Administrative Office Building Industrial Estate, Rajajianagar Bangalore - 44 Vs. Managing Director, Karnataka State Small
|
August 3, 2012 |
L RAJAPPA, LINGANNA Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PA LIKE
|
August 1, 2012 |
L RAMA REDDY S/O LINGA REDDY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
October 4, 2012 |
L RAMESH KUMAR, S/O V L N BABU AND ORS Vs. NIRMALA RAJANNA, W/O RAJANNA AND ORS
|
September 4, 2012 |
L. Chandramurthy Vs. Pearl Insulations P. Ltd. and others
|
July 11, 2012 |
L. Muniswamy S/o late M. Lakshmaiah Vs. The State of Karnataka Represented by its Secretary Revenue Department M.S. Building Bangalore-560 001, The Special Deputy Commissioner Bangalore District Bangalore and The Tahsildar Bangalore North (Addl.
|
June 1, 2012 |
L. PRASHANTH Vs. STATE BY RAJAGOPALNAGAR POLICE STATION, BANGALORE
|
April 2, 2012 |
L. SHANKARAMURTHY Vs. STATE
|
September 3, 2012 |
L. Shivakumar S/o Lakshman Rag Vs. Officlal Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001
|
January 5, 2012 |
L. SOMANNA Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE, TAHASILDAR AND DEWAN HOUSING FINANCE CORPORATION LTD.
|
August 1, 2012 |
L.S. Hajare, S/o. Shamsundarlal Vs. State of Karnataka, Principal Secretary to Government, Education Department (Higher Education), Bangalore, The Commissioner for Collegiate Education, Palace Road, Bangalore-1 and Joint Director for Collegiate
|
December 4, 2012 |
Lakashmikant, S/o. Ramappa Deshi Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Ban
|
January 3, 2012 |
LAKEVIEW RECREATION ASSOCIATION Vs. STATE OF KARNATAKA REP.BY ITS PRESIDENT
|
July 27, 2012 |
Lakeview Tourism Corporation, No. 10/1, Lakshminarayana Complex, Ground Floor. Palace Road, Bangalore - 560 052. Represented by its Partner Sri. P. Dayanand Pai Vs. The State of Karnataka, Represented by its Chief Secretary to Government, Vikasa
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November 28, 2012 |
Lakhan Malik @ Lakshman Malik, S/o late Mohan Malik Vs. The Oriental Insurance co., Ltd., By its Manager. Do -Vii, No. 1. Shankar House, 3rd Floor. Rmv Extension, Mekhri Circle, Bangalore - 560080 and Mr. Laaser, Major, S/o Jayaseelan, 62 C/o As
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January 12, 2012 |
Lakkappa S/o Basappa Manguli Vs. The State of Karnataka Through Kolhar P.S. Represented by Addl. SPP High Court of Karnataka Circuit Bench at Gulbarga
|
August 29, 2012 |
Laksham Vankateshwara Recreation Association 6, Near Maruti Mariyamma Temple, Vidyanagar Cross, Devanahalli, Airport Road, Bangalore-562157 Represented by its President Sri. M. Narasimha Vs. The State of Karnataka Represented by its Secretary Ho
|
May 10, 2012 |
LAKSHMAIAH Vs. STATE BY GUDIBANDE POLICE STATION
|
September 3, 2012 |
Lakshmaiah, Son of Late Doddathayappa and others Vs. State of Karnataka Department of Revenue, M.S. Building Ambedkar Veedhi, Bangalore-560 001, Represented by its Secretary and others
|
October 10, 2012 |
LAKSHMAMMA Vs. CHIKKANNA
|
September 28, 2012 |
LAKSHMAMMA Vs. H HALESH
|
June 8, 2012 |
LAKSHMAMMA AND ORS Vs. SRINIVAS AND ORS
|
July 20, 2012 |
Lakshmamma and others Vs. The Commissioner Coy Municipal Council Dasarahalli Bangalore - 560 057, Smt Doddamma
|
January 3, 2012 |
Lakshmamma W/o Late Krishnegowda Vs. The Vice Chancellor University of Agricultural Sciences, Gkvk, Bangalore-560065 and The Administrative Officer University of Agricultural Sciences, Administrative Office, Gkvk, Bangalore-560065
|
September 7, 2012 |
LAKSHMANA ALIAS LAKSHMAPPA Vs. DINESH KUMAR MEHATHA
|
July 13, 2012 |
Lakshmi and others Vs. L. Vinaya and others
|
August 1, 2012 |
LAKSHMI COFFEE CURING WORKS Vs. K G CARIAPPA
|
July 4, 2012 |
LAKSHMI DEVI W/O MURAGESH AND ORS Vs. DEPUTY COMMISSIONER DAVANAGERE AND ORS
|
December 3, 2012 |
LAKSHMI PATHI Vs. T N NAGARAJU REDDY
|
July 6, 2012 |
LAKSHMI STEEL Vs. BBIPL INFRASTRUCTURE (INDIA) PVT LTD
|
January 11, 2012 |
LAKSHMI SUBRAMANYA Vs. B V NAGESH
|
October 5, 2012 |
LAKSHMI SUBRAMANYAM W/O R K SUBRAMANYAM AND ORS Vs. STATE OF KARNATAKA AND ORS
|
October 12, 2012 |
Lakshmi Venkateshwara Industries, Kardigudda Road, Manvi-584123, Raichur District, by its Partner R. Krishna and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi-1100
|
November 29, 2012 |
Lakshmi W/o Rajappa Vs. Sri Ramesh S/o Erappa
|
January 6, 2012 |
LAKSHMIDEVAMMA Vs. A UMESHA
|
December 11, 2012 |
Lakshmidevamma @ Varalakshmamma and others Vs. Mahadevamma Hindu
|
September 17, 2012 |
Lakshmimani W/O Sri. Puttegowda and Smt. Shalini W/O Sathish D/O Puttegowda Vs. Smt. Neethu N. W/O Sunilgowda D/O Nagaraj
|
June 4, 2012 |
LAKSHMINARAYANASWAMY CHARITIES, BANGALORE Vs. COMMISSIONER, BANGALORE CITY CORPORATION, BANGALORE
|
March 5, 2012 |
LALAPPA Vs. STATE OF KARNATAKA REPETD BY ITS SECRETARY
|
July 25, 2012 |
LALBI Vs. MODINAMMA ALIAS MODINBEE
|
August 2, 2012 |
LALE PATEL Vs. SHARANBASAPPA
|
July 2, 2012 |
LALIT BABULAL JAIN Vs. NARENDRA KUMAR
|
December 12, 2012 |
LALITA DEVI KABRA Vs. N.K. MOHTA
|
September 21, 2012 |
LALITH KUMAR SURANA Vs. ORIENTAL INSURANCE CO LTD AND ORS
|
December 6, 2012 |
Lalitha and others Vs. State of Karnataka
|
August 7, 2012 |
Lalitha D/o Devappa Naika Vs. Sri Ramesh Karkera, S/o Chinnappa Poojary
|
June 1, 2012 |
Lalitha, W/o P.Narayana Vs. The Bangalore Development Authority, By its Commissioner, T.Chowdaiah Road, Kumar Park West, Bangalore - 560020
|
August 13, 2012 |
Lalithamma N D/o. Narayanappa. A, W/o Sudhakar K. Vs. State of Karnataka Represented by the Principal Secretary to Revenue Department Vidhana Soudha, Dr. Ambedkar Veedhi Bangalore-560 001 and The Tahsildar Gowribidanur Taluk Chickballapur Distri
|
April 19, 2012 |
Lambani Sevlibai @ Somlibai, W/o Late Gopyanaik Vs. V.G. Channabasavanagowda, S/o Veeranagowda, Since Deceased by his L.Rs ((a) Smt. Nirmalamma, w/o Late Channabasavanagowda
|
November 2, 2012 |
Lancy Paul D’souza Vs. State of Karnataka
|
August 22, 2012 |
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. P G G PEREIRA
|
July 2, 2012 |
Land Acquisition Officer Bangalore Development Authority Bangalore and The Commissioner Bangalore Development Authority T Chowdaiah Road Bangalore - 560 020 Both Represented By Secretary BDA Vs. Bommanna S/o Muniswamy Gowda
|
November 27, 2012 |
LATE VEERABHADRAYYA CHANDRASHEKHARAYYA KADADEVARAMATH SINCE DECEASED BY L.RS. Vs. SHRI SIDDESHWAR KADADEVARMATH
|
August 23, 2012 |
LATHIFA Vs. STATE OF KARNATAKA
|
March 21, 2012 |
LAWRENCE MILTON Vs. REV JOHNSON PAUL
|
July 5, 2012 |
Laxmakka @ Laxmidevi W/o Late Dharanappa Vs. S. Lokanathan S/o K. Srinivas
|
March 15, 2012 |
LAXMAVVA W/O CHANNABASAPPA BHAVANUR Vs. LAXMAVVA W/O NEELAPPA SYAGOTI; SHEKHAPPA S/O NEELAPPA SYAGOTI AND ORS
|
July 26, 2012 |
LAXMI CHITRA MANDIR Vs. DEPUTY COMMISSIONER
|
November 21, 2012 |
LAXMI DEVI Vs. UNION OF INDIA
|
October 11, 2012 |
LAXMI POOJARTHI Vs. GOPAL SHETTY
|
March 16, 2012 |
LAXMIBAI Vs. ANASUYA
|
January 30, 2012 |
LAXMIDEVI Vs. UNION OF INDIA
|
December 20, 2012 |
LAXSHMAN S KALLANAVAR Vs. STATE BY KARNATAKA
|
July 16, 2012 |
LEELA RAMESH Vs. PREMA MAHISHI
|
August 1, 2012 |
LEELABAI ALIAS LEELA Vs. SMT. SAMPATH BAI AND ANR.
|
April 17, 2012 |
Leelamma W/o. Late Y. Srinivas Vs. Smt. K. Shamala W/o. N.K. Ramegowda
|
January 10, 2012 |
Leema, W/o Sri P. Suraj Kumar Vs. Sri P. Suraj Kumar, S/o Sri M.D. Prem Kumar
|
September 7, 2012 |
LEWIS WHOLESALE WINES (REGD ) Vs. VASANTH
|
December 6, 2012 |
Liberty Motors, No. 42/2, Tumkur Road, Opposite Peenya Bus Stop, Bangalore - 560058, (Represented by its Proprietor Mr. John Baptist Serrao) Vs. The Special Land Acquisition Officer, KIADB 3rd Floor, Kheney Building, Gandhinagar, Bangalore and T
|
September 4, 2012 |
LIGAKATH ALI KHAN Vs. SYED WAZEED
|
March 28, 2012 |
Lingangouda, S/o. Shivamanappa Desai Vs. The State of Karnataka, by its Secretary, Dept. of Co-operative Societies, M.S. Bldg., Bangalore-1 and Hyderabad Karnataka Education Society, Aiwan-E-Shahi Road, Near Station I.B., Gulbarga-585102@respond
|
December 4, 2012 |
LINGANNA @ NAGANNA S/O RAM @ RAMLING KOLI Vs. DEMUDI NAIDU S/O N KRISHNA GOLLAPETA AND ORS
|
November 20, 2012 |
LOCHAMESH B. HUGAR Vs. UNION OF INDIA
|
November 9, 2012 |
LOKAMMA Vs. DEPUTY COMMISSIONER RAICHUR DISTRICT
|
March 16, 2012 |
LOKAYYA POOJARY Vs. STATE OF KARNATAKA
|
January 22, 2012 |
Lokesh @ Santhosh Vs. State of Karnataka, Nanjangud Town Police
|
July 31, 2012 |
Lokesh and others Vs. State of Karnataka
|
January 3, 2012 |
LOKESHWARIH AND ORS Vs. STATE OF KARNATAKA
|
July 20, 2012 |
LOKYA NAIK, S/O THAVARENAIKA AND ORS Vs. STATE OF KARNATAKA
|
September 3, 2012 |
Lubna Arshiya Vs. Mr. Mohammed Azeem
|
April 16, 2012 |
LUCY PINTO SINCE Vs. GLARY D SOUZA
|
June 1, 2012 |
Lurdh Marry @ Kamalamma W/o. Late Cheluvaraju @ Susainathan and others Vs. The Deputy Commissioner Mandya District, Mandya and others
|
September 4, 2012 |
M . K. PREMALATHA@ LALITHA Vs. GANGADHAR
|
May 30, 2012 |
M A Inbanathan Ex Manager, Corporate Commercial Hindustan Aeronautics Limited 15/1, Cubbon Road, Bangalore-1 House Address: No. 156, Charles Compbell Road Cox Town Bangalore - 560005 Vs. The Chairman Hindustan Aeronautics Limited 15/1, Cubbon Ro
|
August 16, 2012 |
M A KIRAN Vs. M M DOLLY APPANNA
|
December 10, 2012 |
M A MAHAMMED Vs. SIRAJUDDIN S/O M A MAHAMMED
|
July 17, 2012 |
M ABDUL KAHDER Vs. M AHMED
|
July 12, 2012 |
M AJIT RAJ Vs. K B MUNIVENKATA REDDY
|
August 2, 2012 |
M B PADIYAR Vs. DEPUTY DIRECTOR DEPARTMENT OF FACTORIES AND BOILERS
|
August 6, 2012 |
M B RAJU S/O M BASAVAIAH Vs. ARVIND RISDUD
|
July 5, 2012 |
M BHAKTAVATSALAM Vs. G VEERA SETTY
|
July 19, 2012 |
M C CHALAPATHY Vs. MANAGING DIRECTOR
|
June 4, 2012 |
M C HADALAGI Vs. N B MANJUNATHA
|
August 25, 2012 |
M CHANDREGOUDA Vs. J SHANTHA
|
June 11, 2012 |
M CHOWDAPPA Vs. VENKATARAYAPPA
|
November 19, 2012 |
M D SAMPATH Vs. STATE OF KARNATAKA
|
April 20, 2012 |
M Dharmappa Vs. Sri M.L. Shankar S/o Late, Sri. M.S. Linge Gowda
|
January 3, 2012 |
M G K PRAKASH Vs. K T THIMMEGOWDA
|
July 3, 2012 |
M G Mohammed Tabib S/o Abdul Ghani Vs. The Director (P and E) Ksrtc, Central Offices, K H Road, Shanthinagar, Bangalore 560027 and The Divisional Controller, Ksrtc, Mysore Urban Division Mysore
|
August 7, 2012 |
M Ganesh Vs. Babu Reddey S/o Late Krishna Reddey
|
January 3, 2012 |
M H BHASKAR S/O LATES HANUMANTHA SHETTY Vs. STATE OF KARNATAKA
|
September 14, 2012 |
M H SANTOSH Vs. STATE OF KARNATAKA BY VIDYARANYAPURA POLICE
|
August 13, 2012 |
M K NAGENDRA KUMAR Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
|
July 12, 2012 |
M K Prem Kumar S/o Katanna and others Vs. The State of Karnataka by The Station House Officer, Nazarbad Police Station, Mysore
|
August 8, 2012 |
M K TYAGI Vs. INDIAN OIL CORPORATION LIMITED
|
July 13, 2012 |
M KRISHNA MURTHY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
August 1, 2012 |
M L NAGARAJA AND ORS Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
|
September 22, 2012 |
M LAKSHMAIAH Vs. M DASARATHA RAO
|
August 16, 2012 |
M Lokesh Chandra Tak Vs. State of Karnataka - by its Secretary Department of Revenue Vidhana Soudha, Bangalore and Sub Divisional Commissioner Doddballapura Sub-Dvn. Bangalore
|
April 20, 2012 |
M M NARAYANA Vs. MANAGEMENT OF KSRTC
|
July 13, 2012 |
M MANJUNATH Vs. STATE OF KARNATAKA
|
October 3, 2012 |
M MUNINARAYANA SWAMY Vs. STATE OF KARNATAKA
|
June 14, 2012 |
M N ARUN Vs. ASHOK KUMAR ADIGA
|
August 24, 2012 |
M N BHASKAR RAO Vs. MAYANNA
|
August 24, 2012 |
M NAGARAJ Vs. SYNDICATE BANK
|
December 5, 2012 |
M NANJAPPA AND ORS Vs. UNION OF INDIA
|
September 26, 2012 |
M Narayan S/o M Rama Subbaraju Vs. Smt. S.D. Roopa Reddy W/o V.K. Venkataswamy Reddy
|
August 1, 2012 |
M NARAYANA Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
July 16, 2012 |
M PRAJWAL KUMAR ALIAS M PRAJWAL Vs. NAGARAJ
|
June 5, 2012 |
M PRAKASH Vs. MURUGARAJENDRA CO OPERATIVE BANK LTD
|
August 14, 2012 |
M R AMBEDKAR DENTAL COLLEGE & HOSPITAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
December 4, 2012 |
M R ANIL KUMAR, S/O LATE L RAMEGOWDA Vs. STATE OF KARNATAKA
|
September 7, 2012 |
M R KRISHNA MURTHY Vs. H C RAMACHANDRA
|
June 12, 2012 |
M R MANJUNATH Vs. AUTHORIZED OFFICER
|
February 28, 2012 |
M R RAGHURAM Vs. INTEL TECHNOLOGY INDIA PVT LTD
|
July 25, 2012 |
M R RAMESH AND ORS Vs. STATE OF KARNATAKA AND ORS
|
December 12, 2012 |
M R SAMPATH IYENGAR Vs. M R RAMASWAMY IYENGAR
|
March 19, 2012 |
M RAGHAVENDRA S/O ALLAPPA Vs. STATE OF KARNATAKA
|
August 7, 2012 |
M RAMAIAH Vs. MORASANDRA MUNIYAPPA
|
July 3, 2012 |
M RAMAIAH MUTHURAYAPPA Vs. NARASIMHAIAH
|
August 8, 2012 |
M RAMU Vs. ASSISTANT COMMISSIONER
|
June 4, 2012 |
M S JELLY Vs. STATE OF KARNATAKA
|
December 28, 2012 |
M S K MILLS GULBARGA Vs. SHIVASHARANAPPA S/O HUSNAPPA AND ORS
|
September 6, 2012 |
M S KUMAR S/O M SHANKRANNA Vs. STATE BY KARNATAKA
|
July 18, 2012 |
M S NARAYANA SA, S/O LATE MAGAJI SHAMANNA AND ORS Vs. LEELAVATHI, W/O LATE ASWATHANARAYANA AND ORS
|
September 5, 2012 |
M S TALWAR Vs. BANGALORE UNIVERSITY
|
July 30, 2012 |
M S VIJAYAKUMAR S/O SHANKARAPPA Vs. STATE BY REGIONAL TRANSPORT OFFICE CHIKMAGALUR
|
August 31, 2012 |
M SEEBAIAH Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
March 29, 2012 |
M Seetharama S/o Sri. Madana Vs. The State of Karnataka Department of Collegiate Education Rep. By The Secretary M.S. Building, Bangalore 560001 and others
|
June 4, 2012 |
M Somaiah S/o. Late Sri Munishamappa, Narayanappa S/o. Late Munishamappa and Venkateshappa S/o. Late Munishamappa Vs. Sri. Krishnappaa since deceased by L.Rs. Smt. Saraswathamma
|
February 2, 2012 |
M SUBRAYA PRABHU S/O KRISHNA PRABHU AND ORS Vs. CHIDAMBARA RAO JAMBE, S/O GOVINDAPPA; BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD AND ORS
|
July 10, 2012 |
M SURESH BHAT S/O LATE M ISHWARA BHAT Vs. M S NARAYANA BHAT S/O LATE M ISHWARA BHAT
|
August 10, 2012 |
M UDAYA KUMAR Vs. R CHANDRASHEKAR
|
June 8, 2012 |
M VENKATARAMANAPPA Vs. STATE OF KARNATAKA
|
March 6, 2012 |
M. AHAMMAD Vs. KARNATAKA FISHERIES DEVELOPMENT CORPORATION LTD
|
September 21, 2012 |
M. Bhujangaveni and others Vs. C. Sarasa K.S. Reddy and others
|
August 21, 2012 |
M. Devaraju S/o Late M. Madappa Vs. Sri K.B. Boraiah S/o Sannaboraiah
|
August 8, 2012 |
M. Gopalappa Vs. M.D. Basavanna
|
August 9, 2012 |
M. HABEEB Vs. CHIEF SECRETARY OF GOVERNMENT OF KARNATAKA
|
July 5, 2012 |
M. KANAKARAJ Vs. COMMISSIONER
|
December 5, 2012 |
M. Kandaswamy @ M. Mukund, S/o. Late P.M. Swamy Vs. The Commissioner, Bangalore City Corporation, (Now Bruhat Bangalore Mahanagara Palike) Bangalore
|
January 6, 2012 |
M. Krishna Murthy S/o Late Sri N Muni Rao, Sri M. Prakasha Rao S/o Late Sri N. Muni Rao Vs. The Karnataka State Transport Authority Multistoreyed Buildings Dr.Ambedkar Veedhi Bangalore 560 001 by its Secretary, The Tamil Nadu State Transport Cor
|
August 1, 2012 |
M. MAHADEVAIAH Vs. STATE OF KARNATAKA
|
August 6, 2012 |
M. Mahadevaiah, S/o Munishyamappa Vs. The State of Karnataka, Department of Co-operation, M.S. Building, Bangalore - 560001 and others
|
August 6, 2012 |
M. Muniraju Vs. The Oriental Insurance Co., Ltd.
|
June 1, 2012 |
M. Nagaraj S/o Mariyappa Vs. The Institution of Engineers (India) 8, Gokhale Road, Kolkata-700020
|
August 10, 2012 |
M. Nagendra Murthy and others Vs. State of Karnataka and others
|
April 11, 2012 |
M. Narayanappa Vs. Sri. M. Srinivasa Naidu S/o Late B.B. Naidu
|
September 5, 2012 |
M. Panduranga Rao S/o Late N. Vittala Rao Vs. Smt. Kalai Selvi W/o Velmurugan
|
September 5, 2012 |
M. Raju S/o Muthegowda Vs. V. Shashikumar S/o. Venkateshaiah No. 115, Attur-Layout Bangalore North Bangalore-560064 and The Manager Oriental Insurance Company Ltd. No. 401/2, F-1, Swastik Manadi Arcade S. C. Road, Opp. Sheshadripuram Police Stat
|
January 3, 2012 |
M. Rama Bhat S/o Late Keshava Bhat Vs. K. Keshava Bhat S/o Mahabaleshwar Bhat
|
June 4, 2012 |
M. Ramamurthy, S/o. Muniveeranna Vs. The Commissioner of Income Tax-IV, C.R. Buildings, Queens Road, Bangalore-01 and The Income Tax Officer, Ward 6(4), 14/2, Floor, Rashtrothana Bhavan, Nrupathunga Road, Bangalore-01
|
June 1, 2012 |
M. RATHNAMMA SRIRAMULU Vs. STATE OF KARNATAKA
|
October 11, 2012 |
M. Shanmuga Sundaram S/o C. Munigaiah Vs. The Registrar Jnana Bharathi Bangalore University Bangalore, The Principal Vidyodaya College of Law Tumkur and The Principal Al-Ameen College of Law , 69 Behind Al-Ameen Tower hosur Road Bangalore-560027
|
April 20, 2012 |
M. SUMITHRA Vs. K. CHANDRABABU
|
September 28, 2012 |
M. Susheelamma W/o B Shivanna Vs. M. Kanthamani W/o S Jayaram
|
September 4, 2012 |
M. Varalakshmi Vs. The Bangalore Development Authority Kumara Park West, Bangalore-20 rep by its Commissioner and State of Karnataka Department of Urban Development M.S. Building, Dr. Ambedkar Road Bangalore-01 rep by its Secretary
|
April 18, 2012 |
M. VENKATESHAPPA Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
August 22, 2012 |
M.B. Kantharaju Vs. Ravikumar H
|
August 8, 2012 |
M.C. ANNAPPA Vs. SALVADAR JOHN PINTO
|
September 22, 2012 |
M.C. Chalapathy S/o Mr. Adeppa Vs. The Managing Director, Apsrtc Represented by its Divisional Manager, Madanapalle II Depot, Madanapalle, Chitroor District, Andhrapradesh
|
June 4, 2012 |
M.C. CHANDRASHEKAR ARADHYA Vs. ASSISTANT EXECUTIVE ENGINEER
|
December 11, 2012 |
M.CHANDREGOUDA Vs. J.SHANTHA
|
December 10, 2012 |
M.G. Manjula Vs. B. Veerendrakumar
|
April 11, 2012 |
M.GIRISH Vs. STATE OF KARNATAKA
|
December 11, 2012 |
M.H. Venugopal, S/o. Hanumantha Gowda Vs. Sri. M. Venugopal, S/o. Narayanappa
|
August 1, 2012 |
M.H.COLLEGE OF NURSING Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
March 13, 2012 |
M.K. Jeevandhar S/o A.R. Kabaya Vs. Mrs. Margaret Menezes W/o late Victor Seravo, Major, Teacher, Sri Ramakrishna High School, Ulsoor, Bangalore-560 008
|
January 2, 2012 |
M.K.MARATTUKALAM Vs. A.P.VELAYUDHAN
|
October 31, 2012 |
M.K.THYAGARAJA GUPTA Vs. STATE OF KARNATAKA
|
June 18, 2012 |
M.L SEEHTA Vs. KRISHNA
|
August 17, 2012 |
M.M AIYAPPA Vs. SECRETARY
|
December 10, 2012 |
M.M Udyog No. 32, Chennaraya Swamy Temple Street, Canigarapet (Near Basavaraj Market) Bangalore 560002 Through: Ramesh Kumar Proprietor Vs. The Additional Commissioner of Commercial Taxes, Zone 1 Gandhinagar, Bangalore - 560009
|
June 11, 2012 |
M.M. PATTANASHETTY Vs. STATE OF KARNATAKA
|
October 31, 2012 |
M.N. JANAKI Vs. K.G. VENKATESH
|
March 12, 2012 |
M.N. Nishani, S/o Late G.N. Mallappa Vs. The Commissioner City Municipal Commission, Chitradurga-577501, The Deputy Commissioner, Chitradurga District, Chitradurga-577501 and The Commissioner, Directorate of Municipal Administration, 9th Floor,
|
April 17, 2012 |
M.N. Puttaraju @ Raju, S/o Late Nanjappa and Veda Murthi, S/o Late Nanjappa Vs. Sulochana, W/o Late Athmalingaiah
|
January 5, 2012 |
M.N. Vinay Kumar S/o Neelakanta Swamy Vs. M/s. The united india insurance Co. Ltd. by its Branch Manager Branch Office Code-071602 No. 109, SSI Area (Next To Dasashrama) Dr. Rajkumar Road, Rajajinagar 5th Block Bangalore 560010, Sri Natesh M. N.
|
August 2, 2012 |
M.N.GANESH KUMAR Vs. HONNAGIRI GOWDA
|
September 5, 2012 |
M.P. Shankarappa Since Dead By His LRS (Smt. Rudranamma W/o. Late M.P. Shankarappa Vs. The Commissioner Bruhath Bangalore Mahanagara Palike Bangalore - 560002 Rep. By Siddaiah
|
January 3, 2012 |
M.PARASHIVAMURTHY Vs. V.GEETHA
|
November 21, 2012 |
M.R. Narayana Vs. The Manager The United India Insurance Co. Ltd., Venkateshvara Building and K.S. Madan S/o Narayana
|
January 12, 2012 |
M.S. Bhavani W/o D Suresh Babu Aged about 52 years and D. Sursh Babu S/o Dasappa Aged about. 52 years, Both are r/of No. 74 Dorchestor Avenue Warwick, Perth City West Australia-6024 Vs. M.S. Raghunandan S/o late M. Srinivasa Murthy Aged about 49
|
October 1, 2012 |
M.S. Devendrachari S/o. late Srinivasachari Vs. Smt. Varalakshmamma, W/o. Rajanna
|
August 9, 2012 |
M.S. Ramu @ Nagaraja, S/o Sheshaiah, Aged 25 years, Residing at No. 195, Saloman Rajveer Road to Anthony Street, Anandapura, Bangalore-560036 Vs. State of Karnataka, By Kadur Police, Represented by Learned State Public Prosecutor, High Court Bui
|
September 18, 2012 |
M.S. SRIKARA RAO Vs. H.C. PRAKASH
|
November 15, 2012 |
M.V. Shailaja Vs. K.R. Sharavathi, W/o. Dr. S.K. Somahekar, Major, Behind P and T Quarters, Shankarapuram, Hassan. (owner of the vehicle), B.K. Prabhu, S/o. Kempanna
|
August 6, 2012 |
M.V. SHESHACHALAPATHY NAIDU Vs. ASSISTANT COMMERCIAL
|
September 6, 2012 |
M.Venkatesh Son of Late Munivenkatappa Vs. State of Karnataka by Its Addl. Secretary Urban development Department vidhana Soudha bangalore 560001 and Bangalore Development Authority Kumara Park West T. Chowdaiah Road Bangalore 560020 by Its Comm
|
August 13, 2012 |
M.Z. Mohammed Rashid @ Rashidh, S/o M.J. Zakariya Vs. The State of Karnataka, by Bhagamandala Police Station, Madikeri, Kodagu
|
August 1, 2012 |
M/a Gajanan Stone Crushing Industries Uchawade Village Ta: Khanapur Dist: Belgaum, by Its Proprietor, Sri. Ganapathi, M/s. Om Ganesh Stone Crusher Nej Village Tq: Chikkodi Dist: Belgaum, by Its Proprietor, Sri Rajendra Ro Pawar and M/s. Papa B. Kalayani S Vs.
|
December 28, 2012 |
M/S IVRCL-PJSC LSHP-PJSC LGSH-DM CONSORTIUM Vs. STATE OF KARNATAKA
|
December 6, 2012 |
M/S JAGADISH INDUSTRIES Vs. STATE OF KARNATAKA
|
September 10, 2012 |
M/S MUNIYAL INSTITUTE OF AYURVEDA Vs. UNION OF INDIA
|
October 8, 2012 |
M/S SUPER SALES CORPORATION Vs. DEBT RECOVERY TRIBUNAL
|
October 8, 2012 |
M/S. ADESHWAR GRANITES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
July 13, 2012 |
M/S. ANANYA SOFTWARE PVT. LTD. Vs. M/S. MEP ELECTRONICS PVT. LTD. AND M/S. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
September 25, 2012 |
M/S. BALANOOR PLANTATIONS & INDUSTRIES LTD Vs. STATE OF KARNATAKA
|
August 16, 2012 |
M/S. CHAVAN STONE CRUSHER AND M/S. SANGAMESHWAR STONE CRUSHER Vs. THE STATE OF KARNATAKA AND ORS.
|
December 18, 2012 |
M/S. CONCEPTS AND MORE, A REGIONAL PARTNERSHIP Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
|
March 8, 2012 |
M/S. DEVI TRADERS Vs. DEPUTY COMMISSIONER OFFICE
|
January 19, 2012 |
M/S. HILLTOP GRANITES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
August 10, 2012 |
M/S. IBEX ENGINEERING PVT. LTD Vs. STATE OF KARNATAKA
|
September 22, 2012 |
M/S. INFODESK MANIPAL LIMITED Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
|
October 8, 2012 |
M/S. J.K. TYRES LTD Vs. MYSORE DIVISION HOTEL, WORKER' UNION
|
September 14, 2012 |
M/S. KARNATAKA CHEMISTS & DRUGGIST ASSOCIATION Vs. STATE OF KARNATAKA
|
November 22, 2012 |
M/S. KARNATAKA STATE FINANCIAL CORPORATION Vs. R. SRINIVAS AND UNION OF INDIA, MINISTRY OF FINANCE
|
December 3, 2012 |
M/S. M.M. UDYOG Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
June 11, 2012 |
M/S. MICRO LABS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
October 11, 2012 |
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. HANUMAYYA
|
July 10, 2012 |
M/S. PEENYA INDUSTRIAL GASES PRIVATE LIMITED Vs. K.S.RAVI
|
August 24, 2012 |
M/S. RAJ RAJESHWARI GENERAL MERCHANTS Vs. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE, OFFICE OF THE DEPUTY COMMISSIONER, THE TAHASILDAR TALUK OFFICE AND STATE BANK OF HYDERABAD
|
July 4, 2012 |
M/S. VINAYAKA VIDEO THEATRE, BY ITS PROPRIETOR B.M. PRASANNA Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
November 9, 2012 |
Machamma, S/o. Late K.S. Suresh Vs. Shaffiullakhan, Prop. K. Hijaria Transport, No. 58, 4th Main Road, Chinnappa Garden, Bension Town, Bangalore-46 and The Oriental Insurance Co., Ltd., Divisional Office, N.K. Complex, Keshavapur, Hubli-380 023@
|
August 10, 2012 |
MADANNAGARI ADINARAYANAPPA Vs. TAHSILDAR
|
August 24, 2012 |
MADHAN GOPAL A Vs. STATE BY ADUGODI POLICE STATION
|
July 26, 2012 |
MADHAN PATEL S/O LATE MAHADEVIAH Vs. NITHYANANDA SWAMY S/O LATE ARUNACHALAM
|
November 16, 2012 |
MADHU KIRAN B Vs. STATE OF KARNATAKA BY THE POLICE OF VIJAYANAGAR
|
July 25, 2012 |
MADHU, Vs. STATE OF KARNATAKA BY VIJAYANAGAR POLICE
|
December 26, 2012 |
MADHUKAR ALIAS MADHU ALIAS MALLESHI Vs. STATE OF KARNATAKA
|
July 3, 2012 |
MADHURI KATAK Vs. COMMISSIONER OF POLICE
|
December 6, 2012 |
MADHURI MURTHY Vs. SHIVAKUMAR CHALLA
|
May 30, 2012 |
Madhusudhanshetty Vs. The State of Karnataka, Traffic Circle, Mangalore, Dakshina Kannada
|
November 27, 2012 |
Madiwalappa S/o. Iraganteppa Naikodi Since Deceased By His Legal Representatives, Laxmibai W/o. Iraganteppa Naikodi Vs. The State of Karnataka Represented By Its Addl. State Public Prosecutor High Court of Karnataka Circuit Bench At Gulbarga-585
|
September 13, 2012 |
MADRAS/CHENNAI PORT TRUST Vs. SOUTH-EAST TOOLINGS & TECHNOLOGIES PVT LTD AND ORS
|
December 11, 2012 |
Mafatlal Plywood, Industries Limited, Yeshwantpura, Bangalore-560022 by its Deputy Manager, Sri. M. Shankar Vs. The Government of Karnataka, Rep. by the Chief Secretary to Government of Karnataka, Vidhana Soudha, Bangalore-560 001 and The Deputy
|
August 1, 2012 |
MAHABALESHWAR GANAPATHI BHAT; GANAPATHI GANAPATHI BHAT AND ORS Vs. GANAPATHI GANAPATHI BHAT
|
July 19, 2012 |
MAHABOOB SAB S/O IMAM SAB MAKANDAR Vs. KARBASAYYA S/O BASAYYA SWAMI MAJOR
|
December 3, 2012 |
Mahadev Vs. M.A. Meera
|
November 7, 2012 |
Mahadev Basappa Guddodagi Vs. The State of Karnataka
|
May 4, 2012 |
MAHADEV TEGGI Vs. STATE OF KARNATAKA
|
March 13, 2012 |
MAHADEVA Vs. STATE OF KARNATAKA RURAL POLICE STATION
|
July 27, 2012 |
MAHADEVA Vs. RAMESHA SON OF BOREGOWDA
|
July 13, 2012 |
MAHADEVA Vs. RANGAMMA
|
October 3, 2012 |
MAHADEVA S/O LATE NAGAPPA, MAJOR Vs. K SOMASHEKAR S/O LATE S KRISHNA MURTHY AND ORS
|
August 9, 2012 |
Mahadeva Setty Vs. The Divisional Controller K.S.R.T.C Mysore Rural Division Mysore
|
August 13, 2012 |
Mahadeva, Son of Late Siddegowda @ Thammaiha and others Vs. The Special Land Acquisition Officer, Ramanagara Sub-Division, Ramanagara District - 571511 and The Managing Director, Cauvery Niravari Nigama Limited, 3rd and 4th Floor, Surface Water
|
September 7, 2012 |
MAHADEVAIAH Vs. STATE OF KARNATAKA
|
October 10, 2012 |
MAHADEVAMMA Vs. VIDYA A SOLANKI MAJOR
|
July 17, 2012 |
Mahadevamma, W/o. Muniraju @ Muniyappa Vs. M.K. Puttaswamy, S/o. Singe Gowda
|
August 1, 2012 |
MAHADEVAPPA AND ORS Vs. S B MALLAPPA, S/O BASAPPA AND ORS
|
October 17, 2012 |
Mahadevappa S/o Muddanna Vs. Umesh S/o Subbarayalu R/a 718, 1st A Main Ramanivasa, Vinayakanagar Off Air Port Road, HAL Post Bangalore, Oriental Insurance Co. Ltd. Do 10, 213-217 Nagaprabha Chambers, III Main IV Cross, Chamarajapet Bangalore@res
|
August 2, 2012 |
MAHADEVASHETTY ALIAS BHADRASHETTY Vs. STATE OF KARNATAKA BY SANTHEMARALLI POLICE
|
July 17, 2012 |
MAHADEVI Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 5, 2012 |
MAHAJABEEN W/O M A ZABBAR JAMEEL Vs. M A JABBAR JAMEL S/O LADLE PATEL
|
July 17, 2012 |
MAHALAKSHMI Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT
|
July 25, 2012 |
MAHALAXMAMMA Vs. NAZIMABANU
|
July 26, 2012 |
MAHALINGAPPA Vs. STATE OF KARNATAKA BY HOSADURGA POLICE
|
June 6, 2012 |
MAHAMMAD RAFEEQESAB S/O PAKKIRSAB HARUGERI AND ORS Vs. POLICE OF KARNATAKA, BY SHIRAHATTI POLICE STATION AND ORS
|
September 3, 2012 |
MAHAMMED ALWAR AHAMMED Vs. STATE OF KARNATAKA
|
August 31, 2012 |
MAHANANDA Vs. STATE OF KARNATAKA
|
March 30, 2012 |
MAHANTAPPA S/O BASAPPA MACHA Vs. CHADULAL S/O PAHDURANGDAS SARAFF
|
July 26, 2012 |
Mahantappa S/o. Aralagundagi (Chowdapur) Vs. The State of Karnataka Rep by the PSI Devalganagapur P.S.
|
September 10, 2012 |
Mahantha Gouda Biradara, S/o. Late Basavanna Biradara Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its R
|
January 3, 2012 |
MAHAPRAS RECREATIONAL ASSOCIATION Vs. COMMISSIONER OF POLICE, DEPUTY COMMISSIONER OF POLICE, ASSISTANT COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
|
December 18, 2012 |
MAHARSHI MELTCHEMS PVT LTD Vs. JOINT SECRETARY
|
April 17, 2012 |
MAHEBOOBSAB BURANSAB Vs. MOHADINSAB MAHEBOOBSAB
|
January 12, 2012 |
Mahendra Vs. Sayad Nasik Ahmed S/o Late Sayad Ummar
|
January 4, 2012 |
MAHENDRA ALIAS SHAMBULINGA Vs. STATE OF KARNATAKA
|
July 19, 2012 |
MAHENDRA REDDY @ RAJA S/O RAMAREDDY Vs. STATE
|
July 30, 2012 |
Mahendra Swamy and others Vs. Basavarajappa and others
|
November 22, 2012 |
MAHESH PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 24, 2012 |
Mahesh Reddy S/o Hanmanth Reddy Vs. The State of Karnataka Through Yadrami Police Station Yadrami, Taluk: Jewargi District: Gulbarga Represented S.P.P. High Court of Karnataka Bangalore
|
April 27, 2012 |
Mahesh S/o. Mayappa Vs. The State of Karnataka by Kollegala Town Police Station Kollagala Rep. by State Public Prosecutor, High Court Building Bangalore-560001 and Sathyabhama Then Asst. Commissioner Kollegal Sub-Division Kollegal
|
September 25, 2012 |
MAHESHA S/O CHIKKAMADAIAH Vs. STATE OF KARNATAKA BY CHAMARAJANAGAR P S
|
August 2, 2012 |
Maheshwari Vs. The Director Women and Child Welfare Development Dept., M.S. Buidling, Bangalore 1, The Deputy Director Women and Child Development, Bagalkot District, Bagalkot, Project Officer Child Development Project, ICDS, Dept. of Women and
|
September 10, 2012 |
MAHIM S/O DASTAGIR Vs. SIDDAPURA POLICE STATION
|
August 2, 2012 |
Mainstay Teleservices (P.) Ltd. Vs. Iwire Network Designs (P.) Ltd.
|
January 17, 2012 |
MAJ GEN J K KOSHY (RETD ) S/O LATE K T KOSHY; SHYAMALA KOSHY Vs. ASSISTANT COMMISSIONER; SPECIAL DEPUTY COMMISSIONER AND ORS
|
July 11, 2012 |
MAJOR PANKAJ RAI Vs. STATE OF KARNATAKA
|
November 7, 2012 |
MAJOR VIKAS KUMAR Vs. UNION OF INDIA
|
June 18, 2012 |
MAJOR VIKAS KUMAR Vs. SHASHI KANT SHARMA
|
December 14, 2012 |
MALAPRABHA CO OPERATIVE SPINNING MILLS LTD Vs. BUILDMENT PVT LTD
|
June 14, 2012 |
MALAR @ USHA W/O LATE RAJA @ PACHAGOUNDAR; GANESH Vs. DIVISIONAL MANAGER, DOX; GOWRAMMA W/O HARISH
|
October 31, 2012 |
MALENADU ARECA TRADERS CO. PVT LTD Vs. NAVEEN TRADERS SAGAR
|
December 5, 2012 |
Malhari Mahadev Mannolkar Vs. Sri Maruth: Babaji Patil
|
January 11, 2012 |
MALISH PATIL Vs. STATE OF KARNATAKA
|
December 28, 2012 |
MALLAMMA W/O MUNIYAPPA; CHENNAMMA W/O LATE MUNIYAPPA AND ORS Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER AND ORS
|
July 11, 2012 |
MALLESH ALIAS VIKRAM Vs. STATE BY MADANAYAKANAHALLI
|
July 25, 2012 |
Malleshaiah S/o H. Madaiah Vs. Sri V.M. Beerappa S/o late Madahegde and others
|
November 21, 2012 |
MALLESHAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
July 27, 2012 |
MALLESHWARRAO Vs. BOKKA VENKATESHWARRAO
|
June 20, 2012 |
MALLESWARAM NEW MARKET Vs. BANGALROE MAHANAGARA PALIKE
|
September 5, 2012 |
Malleswaram New Market (Fruits, Vegetables and Flower Merchants Association, Regd.) at Shop No. 91, Malleswaram New Market Sampige Road, Malleswaram Bangalore - 560 003 Represented By Its Secretary Sri. Shivakumar Vs. The Bangalore Mahanagara Pa
|
September 5, 2012 |
MALLIGAMMA Vs. STATE OF KARNATAKA BY BANNUR POLICE
|
June 4, 2012 |
Mallika @ Lakshmi @ Shivamogga Kempamma Kom Hanumappa Vs. State By Amrattur Police Tumkur District
|
August 2, 2012 |
MALLIKARJUN Vs. STATE
|
October 11, 2012 |
MALLIKARJUN Vs. STATE THROUGH MADBOOL POLICE STATION
|
December 7, 2012 |
Mallikarjun Agencies By Its Proprietor Sri Mallikarjun S. Lakxmeshwar Vs. Sri Vinayaka Trading Company Proprietor : Shantilal S/o Dalichand
|
August 9, 2012 |
Mallikarjun Kallappa Shingaragoppa Vs. Krishnaji Venkatesh Deshpande and others
|
September 6, 2012 |
Mallikarjun, S/o. Basavarajappa Hojin Vs. Smt. Kanyakumari, Divorced wife of Mallikarjun Hojin
|
December 4, 2012 |
Mallikarjuna S/o Late Shri Basappa Vs. The Managing Director K.S.R.T.C., K.H. Road Shanthinagar Bangalore - 560027
|
August 2, 2012 |
Mallikarjunappa Vs. Divisional Controller, NWKRTC Hubli Divisional Office, Gokul Road Hubli, Dharwad District
|
September 7, 2012 |
MALTESH Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
|
October 11, 2012 |
MAMATHA Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
|
July 27, 2012 |
MAMATHA S NAIK W/O SUVAS NAIK AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 13, 2012 |
MANAGEMENT B.M.T.C. Vs. E. BALAKRISHNA
|
December 12, 2012 |
MANAGEMENT OF INDEPENDENT Vs. UNION OF INDIA
|
April 9, 2012 |
MANAGEMENT OF MANGALORE CHEMICALS & FERTILIZERS LTD Vs. GENERAL SECRETARY, MCF WORKERS UNION
|
September 14, 2012 |
MANAGEMENT OF SRI RAMAKRISHNA PRE UNIVERSITY COLLAGE Vs. PUSHPA ANCHAN
|
February 29, 2012 |
MANAGEMENT OF SRI VENKATRAMANA TEMPLE & SRI HALE MARIYAMMA TEMPLE Vs. LABOUR COMMISSIONER
|
July 10, 2012 |
Management of ST.Philomena"s Hospital No. 1, Neelas Andra Road, Bangalore - 560 047, Rep BY ITS Administrator Officer, Sister Therisiamma Vs. Mr. H. Izack George S/o Harry Major, Rat 219, Murphy Town, Ulsoor, Bangalore - 560 008
|
June 4, 2012 |
MANAGER TATA AIG GENERAL INSURANCE CO. LTD. AND ETC. Vs. SMT. JYOTHSNA RAMU AND OTHERS
|
March 19, 2012 |
MANAGER TATE AIG GENERAL INSURANCE CO.LTD Vs. JYOTHSNA RAMU
|
March 19, 2012 |
MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MEENA
|
September 28, 2012 |
MANAGING DIRECTOR Vs. K SHOBHA
|
June 6, 2012 |
MANAGING DIRECTOR Vs. K.S. PREMKUMAR & ORS.
|
March 2, 2012 |
MANAGING DIRECTOR BMTC DEPOT, SHANTHI NAGAR Vs. D SUDHEERA AND ORS
|
July 30, 2012 |
MANAGING DIRECTOR K S R T C B T S DIVISION SHANTHINAGAR Vs. AKHILA BEGUM
|
January 13, 2012 |
Managing Director K.S.R.T.C. Central Offices, K.H. Road, Bangalore - 560 027, Represented by its Chief Law Officer Vs. Sri Narayanappa S/o. Doddappa and others
|
January 5, 2012 |
Managing Director Karnataka State Road Transport Corporation, Head Office, Kengal Hanumanthaiah, Double Road, Bangalore - 27 Rep. by is Chief Law Officer Vs. Padmashri, D/o. Late Shankara
|
March 13, 2012 |
Managing Director M/s Kores India Ltd., Ashford Chambers, 3rd Floor No. 301/302 and 202, Lady Jamshetji Road, Mahim (West) Mumbai - 400016 and The Branch Manager Kores India Ltd., No. 46/D, 1st Floor, Lalbagh Road, Bangalore - 560027 Vs. Sri Vis
|
August 7, 2012 |
Managing Director N.E.K.R.T.C, Bidar Division Rep By Its Division Controller Nekrtc, Bidar Division Bidar Now Reptd By Its Chief Law Officer Nekrtc, Central Office Gulbarga-585102 Vs. Narayan S/o Dattoba Puri, Bidar
|
August 29, 2012 |
Managing Director N.E.K.R.T.C, Sarige Sadan Gulbarga Now Represented By Its Chief Law Officer Nekrtc, Central Office Gulbarga Vs. Sumitrabai W/o Channa Gouda Patil, Gulbarga
|
August 28, 2012 |
MANAGING DIRECTOR NEKSRTC Vs. CHANDRAKANT @ CHANDANNA
|
September 4, 2012 |
MANAGING DIRECTOR NWKRTC AND ORS Vs. KAVITA W/O KUMARSWAMY MALLIKERIMATH AND ORS
|
September 4, 2012 |
MANAGING DIRECTOR SUDHAKAR POLYMERS LTD Vs. DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO LTD
|
July 6, 2012 |
Managing Director Tamilnadu State Transport Corporation (Coimbatur) Ltd. No. 37, Mettupalyam Road Coimbatore-636007 Tamilnadu State Vs. Smt. Mangalagowri W/o. Ramu D/o. Narayanappa
|
March 13, 2012 |
Managing Director, Bangalore Metro Railway Corporation Limited, 3rd Floor, Shanthinagar, Bangalore-560027 Vs. Kamala
|
March 14, 2012 |
MANAGING DIRECTOR, K S R T C BANGALORE, TUMKUR DEPOT AND ORS Vs. RATHNAMMA W/O LATE BASAVARAJU @ BASAVAIAH AND ORS
|
August 10, 2012 |
Managing Director, K.S.R.T.C., Central Offices, K.H. Road, Bengaluru-27. Rep. by its Chief Law Officer Vs. Sri. B.N. Rajendra Prasad, S/o. B. Narasimha Reddy
|
August 14, 2012 |
Managing Director, K.S.R.T.C., K.H. Road Bangalore Vs. T.C. Vijaykumar and others
|
March 22, 2012 |
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. D.G.LAKSHMINARAYANA
|
March 9, 2012 |
MANAGING DIRECTOR, NEKRTC Vs. SHASHIKALA W/O LATE ASHOK LAAKE; SRINIVAS LAAKE S/O LATE ASHOK LAAKE; SIDDARTH LAAKE S/O LATE ASHOK LAAKE
|
November 22, 2012 |
Managing Director, North Eastern Karnataka Road Transport Corporation (NEKRTC), Central Offices, Sarige Sadana, Gulbarga, Represented by its Chief Law Officer, (But Wrongly shown as Depot Manager), Yadgiri Bus Stop, North-East Karnataka Road Transport Cor Vs.
|
January 11, 2012 |
Managing Director, Sudhakar Polymers Ltd., No. 39, 6th Cross, 5th Main, Ganganagar, Bangalore-32 Vs. The Divisional Manager, The Oriental Insurance Co., Ltd., B.M. Road, Hassan, The Oriental Insurance Co., Ltd., No. 44/45, Leo Shopping Complex,
|
August 10, 2012 |
Manas Agrawal S/o. Ashok K. Agrawal Vs. Mu Sigma Business Solutions Private Limited A Company Registered Under the Provision of the Companies Act, 1956 Having its Registered Office at Kalyani Platina, 4th and 5th Floors, Survey Nos. 6 and 24 Kun
|
March 21, 2012 |
Manchaiah S/o. Late Sapnaiana Karagaiah Vs. The State by Mysore South Police Mysore City, Represented by S.P.P. High Court Bangalore-560001
|
September 24, 2012 |
Manchegowda S/o Late Bore Gowda Vs. H.S. Ramesh S/o Late H. Srinivas Rao
|
September 3, 2012 |
Mangalamma W/o Basavaraju Vs. B. Shivakumar S/o Siddappa Sri Siddeshwar Motor Services, Vinayakanagara, Tumkur and The United India Insurance Company Limited, jayadeva Complex, 1st Floor, B.H. Road, Tumkur
|
January 3, 2012 |
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF CUS., MANGALORE
|
March 22, 2012 |
MANGESH KAISARE S/O SHANTARAM KAISARE Vs. STATE OF KARNATAKA
|
October 9, 2012 |
Mani, W/o Late Varadaraju Vs. The Manager, Branch Office The United India Insurance Company Ltd., P.B. No. 108, II Floor Venkateshwara Building B.M. Road, Hassan - 573113 and Javaramma W/o Somaiah Major, Resident of Darikongalale Village Chikkar
|
January 10, 2012 |
Manikanta @ Mani @ Kumara S/o. Late Armugam Vs. State of Karnataka by Madivala Police Station Bangalore City - 560068 rep. by State Public Prosecutor
|
November 6, 2012 |
MANIPAL UNIVERSITY Vs. VASANTHA KOTIAN
|
February 29, 2012 |
MANJEGOWDA Vs. M.R.MANJEGOWDA
|
August 22, 2012 |
MANJULA Vs. MANAGING DIRECTOR
|
June 5, 2012 |
MANJULA Vs. C JAYA OBLU REDDY
|
June 4, 2012 |
MANJULA AND ORS Vs. MAHANTESH VEERAPPA TUPPAD AND ORS
|
July 4, 2012 |
Manjula D/o late Chowdappa Vs. Smt. N. Hemavathi, W/o Naganna
|
August 1, 2012 |
MANJULA M Vs. STATE OF KARNATAKA
|
August 17, 2012 |
Manjula W/o. Late Narasimha Murthy Vs. C. Jaya Oblu Reddy S/o. Pedda Reddy No. 4/35, Kuruganapalle Village Narpala (M), Anantapur Andrapradesh, Maheswara Reddy S/o. Pedda Reddy No. 4/35, Kuragani Palli Narpala, Anantapur Andhra Pradesh and Bajaj
|
June 4, 2012 |
MANJULA W/O. RAMAPPA JOTENAVAR Vs. STATE OF KARNATAKA
|
March 13, 2012 |
Manjula. M D/o. Munithirumallappa. N Vs. State of Karnataka Represented by Secretary Department of Health and Family Welfare (Medical Education) Room No. 341, 3rd Floor Vidhan Soudha, Bangalore-560001 and Rajiv Gandhi University of Health Scienc
|
September 7, 2012 |
MANJUNATA B Vs. STATE OF KARNATAKA BY HSR LAYOUT POLICE STATION
|
December 4, 2012 |
MANJUNATH Vs. STATE BY HSR LAYOUT
|
December 14, 2012 |
MANJUNATH Vs. STATE OF KARNATAKA
|
November 20, 2012 |
Manjunath and others Vs. The State of Karnataka
|
May 4, 2012 |
Manjunath G. S/o K. Giriraj Vs. National Insurance Co Ltd., Regional Office, No. 144, Subaram Complex, M.G. Road, Bangalore - 560001 and Mr. Ravi Rao No. 9/1, Adarsh Gold Arch 4th Main, 3rd Cross, AECS Layout, Sanajayanagar, Bangalore - 560 094@
|
January 3, 2012 |
Manjunath G., S/o. H. Guruswamy Vs. State of Karnataka, Represented By The Chief Secretary, Government of Karnataka, Vidhana Soudha, Bangalore - 560 001 and others
|
January 2, 2012 |
MANJUNATH H M Vs. STATE OF VINOBA NAGAR POLICE
|
August 14, 2012 |
MANJUNATH M R Vs. M R RAVISHANKAR
|
June 8, 2012 |
Manjunath S/o. Kamappa Bantanoor Vs. The State of Karnataka By its Addl. State Public Prosecutor, High Court of Karnataka, Circuit Bench at Gulbarga-585103
|
November 26, 2012 |
Manjunath, S/o. Late Narayanappa Vs. Smt. Uma, W/o Rajendra, C/o. R. Jayarama Reddy, 13th Cross, Kaggadasapura, C.V. Raman Nagar, Bangalore 560036 and M/s. The Oriental Insurance Co. Ltd., No. 401/2, F-1 Swastikas Mandi Arcade, S.C. Road, Opp: S
|
January 3, 2012 |
MANJUNATHA M ALIAS T V S MANJA Vs. STATE OF KARNATAKA
|
July 16, 2012 |
MANJUNATHA SHESHADRI, S/O G M SHESHADRI Vs. CENTRAL RECRUITMENT AND PROMOTION DEPARTMENT; STATE BANK OF MYSORE AND ORS
|
July 6, 2012 |
Manjunatha Shetty, S/o Sheenappa Shetty Vs. Ramakrishna N. Naik, S/o Ganapa Naik, Major, Post: Bavikeri, Ankola Taluk, Uttara Kannada District-581 314 and The National Insurance Co. Ltd., Sri Ram Sight Office, 2A, Prakasham Road, T. Nagar, Chenn
|
January 5, 2012 |
Manjunatha, S/o. Thippeeranna Vs. State of Karnataka, by Town Police, Chitradurga - 577501
|
September 14, 2012 |
MANJUSHREE PHARMA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1, GANDHINAGAR
|
July 6, 2012 |
Manjushree. W/o. G. Raghu, Vs. G. Raghu, S/o. L. Gangadhar
|
June 4, 2012 |
Manohar Patil S/o Laxman Patil Vs. Sri Murlidhar Havalanache S/o Gundoji Havalanache
|
October 19, 2012 |
MANOHAR S/O MARUTI PLULSE AND ORS Vs. DEPUTY COMMISSIONER, YADGIR AND ORS
|
July 10, 2012 |
Manohar Shetty Vs. Sri. Jayaprakash Shetty, S/o. Late Laxman Rao
|
March 14, 2012 |
MANOHAR SINGH Vs. S VASANTHI GOPAL
|
July 25, 2012 |
Manohar V. S/o Venkataswamy Vs. The Karnataka State Law University Represented by its Secretary Navanagar, Hubli 580025, The Bar Council of India Represented by its Chairman New Delhi and The Visveswarapuram College of Law Represented by its Pri
|
August 10, 2012 |
MANOJ ALIAS MANU Vs. STATE OF KARNATAKA
|
July 6, 2012 |
MANTAIAH ALIAS MANTHEGOWDA Vs. STATE OF BY T N PURA POLICE
|
August 6, 2012 |
MANTRI DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
March 21, 2012 |
MANTRI DEVELOPERS PRIVATE LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 5, 2012 |
Manu Ayappa S/o late K.M. Achappa Vs. Karnataka State Financial Corporation Madikeri Branch, Kodagu District Rep by its DCM. and others
|
September 3, 2012 |
MARAPPA ALIAS KODDIDASA Vs. STATE OF KARNATAKA BY PAVAGADA POLICE STATION
|
July 25, 2012 |
MARATHA MANDAL'S NATHAJIRAO Vs. GOVERNMENT OF INDIA
|
March 13, 2012 |
MARULASIDDAPPA S/O LATE GANGAPPA AND ORS ; REVANNA S/O LATE REVANNA AND ORS Vs. GOVERNMENT OF KARNATAKA AND ORS
|
October 12, 2012 |
MARUTHI RAO @ K MARUTHI Vs. CHAIRMAN BANGALORE ELECTRICITY SUPPLY COMPANY LTD
|
December 5, 2012 |
Maruti Siddappa Hulikai Vs. The State of Karnataka Through PSI Special Cell for Excise and Lottery, Belgaum, Rep. by State SPP, Circuit Bench, Dharwad
|
August 30, 2012 |
Marwin D Cruz Vs. Mr. John Dsouza
|
January 4, 2012 |
MARY CHACHO Vs. S P J VIJAYALAKSHMI
|
July 2, 2012 |
MARY GEORGE DEAD BY CHILDREN PAUL GEORGE BRAHMA KULAM Vs. N.D.H. ENTERPRISES, A CO-OWNERSHIP
|
April 20, 2012 |
Mary Sultana @ Meraj W/o Mr. Anjum Pasha and others Vs. Sri Naveed Ahamed, S/o Abdul Sattar, Major Kothathi Village and Post Mandya Taluk and District (Owner of Lorry No. MYN-4545) and United India Insurance Co. Ltd. Hunasur Branch Through its R
|
September 3, 2012 |
Mascon Global Ltd. 59/2, 100 FT Ring Road, Banashankari 2nd Stage, Bangalore - 560070, Retpd. by Mr. Achal S. Moudgal, Senior Technical Manager Vs. The Regional Pf Commissioner-Ii Employees" Provident Fund Organization, Sub-Regional Office, 570,
|
August 31, 2012 |
MASOOD AHAMED Vs. STATE BY TILAK PARK PS TUMKUR
|
December 26, 2012 |
Masood Ahamed (In Jail) S/o Sheik Ahamed Vs. State by Tilak Park P.S. Tumkur-572101
|
December 26, 2012 |
Master Anil S/o. Narasimha Vs. Managing Director, B.M.T.C., K.H. Road, Shanthinagar, Bangalore - 560027 and The Branch Manager, United India Insurance Co. Ltd., Chickpet Branch, K.R. Road, Vanivilas Hospital, Bangalore
|
January 12, 2012 |
MASTER M G GAGAN, S/O M V GOPAL REDDY AND ORS Vs. S M SRINIVASA REDDY S/O MUNIYAPPA AND ORS
|
November 19, 2012 |
Master Madhu Channaiah Vs. Karnataka Examinations Authority Sampige Road, 18th Cross Malleshwaram, Bangalore-560012 Reptd. By Its Commissioner and Smt Rashmi Commissioner Pre-University Education Department Karnataka Examinations Authority Sampi
|
June 4, 2012 |
Master Naveen Kumar Vs. The Managing Director K.S.R.T.C., Central Office, K.H. Road, Shanthinagar, Bangalore - 560027
|
March 13, 2012 |
MASTER ROSHAN JUVANV MIRANDA AND ORS Vs. ANANDARAO GANAPATRAO JADHAV AND ORS
|
July 16, 2012 |
MASTER S CHANDRA SAI ARJUN AND ORS Vs. INDIA ASSURANCE COMPANY LTD
|
July 27, 2012 |
MASTER SVED FAIZAN AHMED Vs. STATE OF KARNATAKA, DEPARTMENT OF EDUCATION AND OTHERS
|
August 29, 2012 |
MASTHIGOWDA S/O LATE DEVEGOWDA @ DEVEGOWDA AND ORS Vs. JAYANNA S/O LATE THIMMAPPA AND ORS
|
October 9, 2012 |
Mastigowda Vs. Venkata Biradar Badge No. 150 Sakaleshpura Depot Sakaleshpura Hassan District and The Deputy General Manager KSRTC Chikkamagalur Division, Chikkamagalur
|
March 13, 2012 |
Mathru School of Nursing K.B. Extension, Chitradurga - 577501, Rep. by its Principal Sri. Punithamani and others Vs. Karnataka State Nursing Council Rep by its Registrar Gandhinagar Bangalore - 560009 and The Secretary Medical Education Vikas So
|
August 1, 2012 |
Matihalli Mahesh, S/o Shantappa Vs. Sri. Aramani Gurusiddappa, S/o a. Bharamappa
|
September 7, 2012 |
Maxim DSouza and another Vs. The Tahsildar, Kundapura Taluk, Kundapur, Udupi District and others
|
April 20, 2012 |
MAYA AKBER Vs. RANI MENON
|
August 16, 2012 |
MAYANGAIAH AND ORS Vs. DEPUTY COMMISSIONER MYSORE DISTRICT MYSORE
|
July 23, 2012 |
MD TANVEER AHMED AND ORS Vs. DIRECTOR AGRICULTURE MARKETING COMMITTEE AND ORS
|
October 5, 2012 |
Medi Projects (P.) Ltd. Vs. Cauvery Medical Centre Ltd.
|
April 12, 2012 |
Medical Council of India Temple Lane New Delhi-110001 Rep by its Secretary Vs. Dr. K. Kishore S/o Late Dr K.P. Bhaskar
|
August 1, 2012 |
MEENA S Vs. STATE OF KARNATAKA
|
August 24, 2012 |
MEENAKSHAMMA Vs. M V THIPPESWAMY
|
July 17, 2012 |
Meenakshi W/o Sri P. Anjn Vs. The Superintendent of Police Mysore District Mysore-1, The Police Sub-Inspector Hullahalli Police Station Hullah Alli Nanjanagudu Taluka Mysore District, P. Ashokan S/o P. Inbiuchunnipilli
|
August 14, 2012 |
Meenaxi W/o Ishwarappa Mahindrakar Vs. Yallappa Parasappa Kumbar and Shivaram Subbayya Devadiga
|
September 10, 2012 |
Meera Mohan W/o Late D.K. Mohan, D.M. Swetha D/o D.K. Mohan and D.M. Shreyas S/o D.K. Mohan Vs. The Manager, Shreeram General Insurance Co. Ltd., E-8, RIICO Industrial Area, Sethapura, Jaipura Rajastan State - 344502 and Mohameed Mazahar S/o H.
|
January 12, 2012 |
Meera Saibo Samsudeen Vs. Intelligence Officer, Narcotic Control Bureau, South Zonal Unit, Chennai 90
|
April 20, 2012 |
MEHABOOB PASHA Vs. STATE OF KARNATAKA
|
July 5, 2012 |
MEHOOL J PATEL Vs. STATE
|
April 20, 2012 |
Mercy Selvam D S/o Deniyel Raj Vs. Karnataka State Nursing Council Rep. By Its Registrar Gandhinagar Bangalore-560009, The Secretary Medical Education Vikas Soudha Bangalore and Matru School of Nursing - 29, Kamakshipalya Magadi Main Road Bangal
|
August 8, 2012 |
MESHWAR S/O R MURUGESH AND ORS Vs. SKUPPU SWAMY S/O LATE SRINIVAS AND ORS
|
August 9, 2012 |
METRO CASH AND CARRY INDIA PVT LTD Vs. MOHAN ALUMINIUM PVT LTD
|
July 2, 2012 |
Metropolitan Media Company Limited A Company Incorporated Under The Companies Act, 1956 Having its Registered Office at No. 17 9th Floor, Duparc Trinity M.G. Road, Bengaluru - 560001 Karnataka Vs. Nil
|
September 18, 2012 |
MICAL JHAN ALIAS MICAL Vs. STATE OF KARNATAKA BY CCB UNIT ASHOKNAGAR
|
August 2, 2012 |
Microtex India Ltd., A Company incorporated under the provisions of Companies Act, 1956 having its registered office at Plot No. 33, Part 33-A, 34 C KIADB Industrial Area, Hosakote Bangalore Rural District Bangalore-562 114 Rep by its Director Gunna Ashok Vs.
|
August 1, 2012 |
MILAP CHAND Vs. L RAJIV
|
September 12, 2012 |
MIND TREE LTD Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2012 |
MINDLOGICX INFOTECH LTD Vs. UNION OF INDIA
|
October 11, 2012 |
MINOR PRUTHVI RAJ Vs. P L MANJUNATHA
|
September 12, 2012 |
Minor Pruthvi Raj, S/o. A. Lakshminarayana Vs. P.L. Manjunatha, S/o. Obalesha
|
September 12, 2012 |
MISS K FATHIMA BI Vs. GOVERNMENT OF KARNATAKA
|
October 11, 2012 |
MODIRAJU SETHURATNAM RAJU Vs. K N PADMAVATHY
|
July 17, 2012 |
Mohamed Ahamedulla, S/o Mr. Mohamed Shaffiulla Vs. State of Karnataka, By S.H.O. of Gulpet Police Station, Kolar District Represented by The Learned State Public Prosecutor, High Court Buildings, Bangalore-560 001
|
April 20, 2012 |
MOHAMED ASARUDEEN Vs. GOVERNMENT OF KARNATAKA
|
July 25, 2012 |
Mohamed Rafi Pasha. M.A, S/o. Sri. Mohamed Yusuf Khan Vs. Karnataka Public Service Commission, By its Secretary, Udyoga Soudha, Bangalore-1
|
August 6, 2012 |
MOHAMMAD ASLAM PASHA Vs. STATE OF KARNATAKA
|
August 29, 2012 |
MOHAMMAD ASLAM RAJABALI MANIYAR Vs. A R DILSHAD
|
August 25, 2012 |
MOHAMMAD HUSSEIN Vs. UNION OF INDIA AND ORS.
|
August 21, 2012 |
MOHAMMAD YUSUF KHAN Vs. SPECIAL DEPUTY COMMISSIONER
|
July 10, 2012 |
Mohammad Zabeer Vs. State of Karnataka by its Secretary to Transport Dept. M.S. Buildings, Dr. Ambedkar Road, Bangalore-560001 and others
|
June 1, 2012 |
MOHAMMED ALIMULLA Vs. STATE OF KARNATAKA
|
October 9, 2012 |
MOHAMMED ASHFAQ Vs. IQBAL HUSSAIN H A
|
June 28, 2012 |
MOHAMMED ASHRAF Vs. U K USMAN HAJI
|
July 4, 2012 |
MOHAMMED BAKASH ULLA Vs. T CHINNASWAMY
|
July 31, 2012 |
MOHAMMED GOUSE YUSUF SHAIKH Vs. SHABBIR ISMAIL SHAIKH
|
October 1, 2012 |
MOHAMMED HANEEF SAIT Vs. AZRA SAJJAD
|
October 3, 2012 |
Mohammed Ilahi, S/o Sheq Khadar Jhan Vs. The Managing Director, KSRTC Bhavan, K.H. Double Road, Shanthinagar, Bangalore and The Manager, United India Insurance Co. Ltd., South End Road, Near Shanthi Talkies, 2nd and 4th Floor, Bangalore@responde
|
November 8, 2012 |
Mohammed Iqubal S/o Hussain Sab Sutar Vs. Sri Mahadev S/o B. Khagaounkar
|
January 6, 2012 |
MOHAMMED IRFAN Vs. STATE OF KARNATAKA
|
March 28, 2012 |
MOHAMMED JIYAULLA Vs. STATE BY CHICKABALLAPUR
|
September 5, 2012 |
Mohammed Mahaboob Pasha, S/o Late Mohammed Haneef Vs. Sri Wajid Pasha, S/o Late Abdul Khuddus
|
October 18, 2012 |
MOHAMMED SAJJAD SAIT Vs. STATE OF KARNATAKA BY CUBBONPARK POLICE STATION
|
June 29, 2012 |
MOHAMMED YOUSUF JAVED Vs. KSRTC CENTRAL OFFICE
|
September 27, 2012 |
MOHAN CLOTHING COMPANY PVT. LTD. Vs. UNION OF INDIA
|
June 11, 2012 |
Mohan Kumar S/o Indrakumar Vs. N.R. Vishwanatha S/o N.N. Raghavendra Rao Major Owner of Maruthi Car 11th Main Road NTI Layout, Vidyaranyapura Bangalore and The Branch Manager The Bajaj Allianz General Insurance Co. Ltd., Crystal ARC Balamat Road
|
August 1, 2012 |
Mohan Kumar S/o Narayani Vs. Smt. Uma w/o Mohan Kumar
|
January 3, 2012 |
Mohan Reddy, S/o. Sidda Reddy Vs. State of Karnataka, By R.T. Nagar Traffic Police Station, Bangalore
|
October 9, 2012 |
MOHD GHOUSE S/O LATE ABDUL SATTAR AND ORS Vs. BHANWARLAL, S/O LATE GIGARAMJI AND ORS
|
August 23, 2012 |
MOHIT S/O CHANDAN M JUMANI Vs. K N C NAIR S/O LATE K P NAIR
|
July 16, 2012 |
Mohiuddin Patel S/o. Late Mastan Patel, Age: 65 Years Occ: Agriculture, R/o: Village Kalhipparga Tq: Chittapur, Dist: Gulbarga Dead by his L.Rs. ( Maqdoom Patel S/o Late Mohiuddin Patel Age: 35 Years Occ: Agriculture) and others Vs. Karnataka St
|
December 14, 2012 |
MONA ITTINA Vs. ITTINA PROPERTIES PVT LTD KORAMANGALA
|
March 2, 2012 |
MONAPPA NAIKA Vs. LAND TRIBUNAL
|
June 6, 2012 |
MONAPPA NAIKA, PUTTUR Vs. LAND TRIBUNAL, PUTTUR
|
June 6, 2012 |
Monika G. D/o Govindappa Vs. The Secretary Health and Family Welfare Department Anand Rao Circle, Bangalore-560009, Karnataka Education Authority Rep. by its Executive Director 18th Cross, Sampige Road Malleshwram, Bangalore-560012, Administrati
|
October 16, 2012 |
MOOSA IBRAHIM GOREKHAN Vs. STATE OF KARNATAKA
|
July 24, 2012 |
MOULASAB Vs. THALAK POLICE STATION
|
August 25, 2012 |
Mr.Vivek Shenava, S/o Late Subbayya Shenava Vs. Mr. Ravi Bhandary, S/o Lokayya Bhandary
|
January 6, 2012 |
MRIDULLA J RAO Vs. NIRANJAN V JOSHI
|
March 29, 2012 |
Ms. Bani Kaur Bedi and others Vs. HDFC Bank Ltd A Banking Company incorporated under the Companies Act, 1956, and having its Office at 548/D Maruthi Mansion, 2nd Floor CMH Road, Indiranagar Bangalore-560 038 Rep by its Branch Manager
|
October 19, 2012 |
MSPL LIMITED Vs. S B MINERALS
|
January 11, 2012 |
Mubariz Ahamed S/o Late G.A. Kamal Pasha Vs. Syeeda Rubra Afreen D/o Syed Abdul Khaiyem
|
April 20, 2012 |
MUDDEGOWDA S/O JAVAREGOWDA; THIMMAMMA W/O LATE MUDDEGOWDA AND ORS Vs. NINGAMMA W/O LATE BOREGOWDA; PUTTARAJU S/O LATE BOREGOWDA AND ORS
|
September 21, 2012 |
Muddubalakrishna and others Vs. Managing Director, K.S.R.T.C. and another
|
January 16, 2012 |
MUJAHEED PASHA Vs. STATE BY NANDAGUDI POLICE STATION
|
December 10, 2012 |
MUJAHID PASHA Vs. STATE
|
September 20, 2012 |
MUJEEB MEHBOOB Vs. STATE OF KARNATAKA
|
August 17, 2012 |
MUKKATIRA KUSHALAPPA ALIAS SAMPATH Vs. STATE OF KARNATAKA
|
July 6, 2012 |
Multitek Engineers Vs. Union of India
|
May 25, 2012 |
MUNAVAR PASHA S/O RAJESABVATHAR Vs. STATE OF KARNATAKA
|
September 5, 2012 |
Munija K., W/o. Late Muneer Pasha, Vs. Rajesh S/o. H. Sadhu Poojary
|
March 14, 2012 |
MUNINAGA REDDY ALIAS M N REDDY Vs. STATE OF KARNATAKA
|
July 13, 2012 |
MUNINARASAMMA Vs. STATE OF KARNATAKA
|
September 24, 2012 |
MUNIRAJ S/O APPAYANNA; MUNIRAMU S/O ERAPPA; JAYAMMA W/O KRISHNAPPA AND ORS Vs. GIRIYAMMA W/O GOVINDAPPA; NAGAMMA D/O GOVINDAPPA; NAGEGOWDA S/O GOVINDAPPA; THIRUMALE GOWDA S/O GOVINDAPPA
|
September 17, 2012 |
MUNIRAMAIAH Vs. D RAMASWAMY
|
September 20, 2012 |
MUNIRATHNAMMA Vs. NAGARAJA
|
December 12, 2012 |
Munireddy since deceased By LRs Smt. Nagavenamma W/o late Munireddy Vs. State of Karnataka By Revenue Secretary Multi Storied Building Vidhana Vidhi, Bangalore and Special Deputy Commissioner Bangalore North Taluk Bangalore District
|
April 20, 2012 |
MUNISH KUMAR S/O SATISH KUMAR Vs. N JADALAIAH S/O N PERAIAH AND ORS
|
September 12, 2012 |
MUNISHAMAPPA S/O MUNIYAPPA ALIAS DEKAPPA Vs. STATE OF KARNATAKA HOME DEPARTMENT
|
July 30, 2012 |
MUNISHAMY S/O LATE DASAPPA Vs. STATE OF KARNATAKA AND ORS
|
September 5, 2012 |
MUNISWAMY S/O LATE MUNISWAMAPPA @ PACHAPPA AND ORS Vs. A RAMA S/O ANNAYYAPPA AND ORS
|
August 23, 2012 |
Muniveeramma Since Dead By Lrs., Smt. Nacarathnamma W/o Munirajappa Vs. Sri Munivenkatappa @ Doddappayyanna S/o Late Gangappa
|
April 19, 2012 |
MUNIVENKATASWAMY Vs. MUNIYAPPA @ MUNIGA
|
December 18, 2012 |
Muniyal Institute of Ayurveda Medical Sciences, No. 34-C, Shivalli Industrial Area, Manipal - 576 104 Represented by its Principal Dr. B. Sathyanarayana and others (All are students of M/s Muniyal Institute of Ayurveda Medical Sciences, No. 34-C, Shivalli Vs.
|
October 8, 2012 |
MUNIYAMMA Vs. HEMANNA
|
November 2, 2012 |
MUNIYAMMA Vs. SOMASHEKAR
|
October 4, 2012 |
MUNIYAMMA W/O CHICKAMUNIAPPA Vs. PILLAPPA S/O CHICKAMUNISHAMAPPA
|
July 5, 2012 |
Muniyamma W/o Thimmaiah Vs. Prathap S/o Lakshmikantha Alur, Hassan and National Insurance Co. Ltd. New Delhi - by its Manager National Insurance Co. Ltd. Manjunatha Complex Bus Stand Road, Hassan
|
August 8, 2012 |
Muniyamma W/o. late M. Muniyappa Vs. Joint Commissioner Yelahanka Division Bruhat Bangalore Mahanagara Palike (BBMP) Byatarayanapura Bangalore 560092 and Smt. Lakshmidevamma W/o. late M. Nagarajaiah alias Nageswara Rao
|
November 23, 2012 |
MUNIYAPPA @ SEN MUNIYAPPA Vs. STATE OF KARNATAKA AND ORS
|
August 17, 2012 |
MUNIYAPPA AND ORS Vs. DODDAMUNISWAMAPPA
|
September 3, 2012 |
Muniyappa, S/o. Late A.H. Munishamappa Vs. The Special Land Acquisition Officer, Bangalore Development Authority, Bangalore
|
January 4, 2012 |
Muniyappa. S/o N Narasappa Vs. State by K R Puram Police, Rep by State Public Prosecutor, High Court of Karnataka, Bangalore
|
March 13, 2012 |
MURALI SESH ENVIRO ENGINEERS Vs. THE COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
October 4, 2012 |
Murthy @ Krishnamurthy S/o Channegowda Vs. The Manager The Oriental Insurance Co. Ltd., Gandhi Bazaar Circle, Hassan - 573 201 and Sri A. Ananda S/o Appaji Major, No. 165:20, 2nd Cross, 2nd Main, Chamarajapete, Bangalore - 560018
|
January 2, 2012 |
Musabeer, S/o. Late Chotesab Vs. The Station House Officer, Bannerghatta Police Station Anekal Taluk, Bangalore Rural Dist. Bangalore-560072
|
December 26, 2012 |
MUSHTAQ AHMED Vs. SOWBHAGYA
|
September 20, 2012 |
MUSRATH BATUL Vs. STATE OF KARNATAKA REP BY SECRETARY
|
July 27, 2012 |
MUSTHAFIR @ MUSTHAFEER REHAMAN Vs. STATE OF KARNATAKA
|
December 6, 2012 |
Muthamma, W/o. Nagappa Vs. The United India Insurance Co. Ltd., D.O. IV, No. 19-19/1, South End Road, Basavanagudi, Bangalore 560020
|
January 3, 2012 |
Mylar Pundalic Ramji @ Mylarkar, S/o Pundalik Vs. Smt. Jayashree Jayaram Suthar
|
August 1, 2012 |
Mymunabe W/o Abbu Bakkar Vs. Sri Mohammed Bashir Bari S/o V. Hussain Bair, Major House No. 1-142, Vadase Back No. 1, Achaladi Grama Udupi Taluk and New India Assurance Co. Ltd. Branch Office: Malkal Building 1st Floor, Mancheri Road Of-Hil, Malp
|
August 1, 2012 |
Mysore I.T. Solutions Pvt. Ltd., Having its office at No. 619/4 36th Cross, IInd Block Near Esi Hospital Rajajinagar, Bangalore By its Managing Director G. Dayanand Vs. State of Karnataka Rep. by Principal Secretary Department of Industries and
|
August 6, 2012 |
MYSORE MERCANTILE COMPANY LTD Vs. N S CHENNAPPA GOWDA, K.A.S.
|
December 4, 2012 |
MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE BY ITS COMMISSIONER Vs. STATE OF KARNATAKA REP BY ITS URDER SECRETARY URBAN DEVELOPMENT DEPT VIKAS SOUDHA, BANGALORE
|
January 30, 2012 |
Mythili Parthasarathy W/o Parthasarathy Vs. The Chief Secretary Government of Karnataka Vidhana Soudha, Bangalore-01, The Secretary Public Works Department Govt. of Karnataka Vidhana Soudha, Bangalore-01, The Executive Engineer No. 1, Building D
|
August 2, 2012 |
Mythily Ramaswamy, W/o. Late Dr. Anil Kumar Vs. The Divisional Manager, Bangalore Metropolitan Transport Corporation, K.H. Road, Bangalore-27, The Chairman, Ms. Amanath Motor Co-Operative Society Ltd., No. 43, Hospital Road, Shivajinagar, Bangal
|
August 6, 2012 |
N A SOMAIAH Vs. STATE
|
July 18, 2012 |
N BASAVARAJ Vs. STATE BY BELTHANGADI POLICE
|
July 5, 2012 |
N BASAVARAJAPPA Vs. MANJAPPA
|
July 2, 2012 |
N C SUDHIR Vs. STATE OF KARNATAKA
|
July 23, 2012 |
N D RAMESH BABU Vs. MANAGER
|
June 8, 2012 |
N DHANALAKSHMI,W/O LATE RAVICHANDER; KUMARI VINEETHA D R,D/O LATE RAVICHANDER; M R KATHAINAYAGI,W/O LATE RANGANATHAN D R Vs. SUSHILA,W/O GOVINDARAJU; ORIENTAL INSURANCE CO , LTD
|
November 30, 2012 |
N G Sathyanarayana S/o. Late Gangappa Vs. State of Karnataka Rep. By Its Secretary Forest, Ecology and Environment Department M S Building Bangalore - 560 001, The Principal Chief Conservator of Forests 18th Cross, Aranya Bhavan Bangalore - 5600
|
June 1, 2012 |
N GIRIJA, W/O D KRISHNAMURTHY AND ORS Vs. A SWAMINATHAN AND ORS
|
August 9, 2012 |
N H RUSTUMJI Vs. SURENDRA BABU
|
June 12, 2012 |
N HANUMAIAH Vs. STATE OF KARNATAKA
|
August 21, 2012 |
N IBRAHIM Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
July 2, 2012 |
N JAYARAM Vs. COMMISSIONERBANGALORE DEVELOPMENT AUTHORITY
|
July 4, 2012 |
N K KANTHARAJU Vs. STATE OF KARNATAKA
|
June 1, 2012 |
N KUMARI Vs. CITY MUNICIPAL COUNCIL
|
July 27, 2012 |
N L SHAH S/O MOHANLAL SHAH Vs. SUGAR MILLS EMPLOYEES UNION
|
July 13, 2012 |
N LAKSHMAN RAO PESHVE Vs. STATE OF KARNATAKA
|
July 16, 2012 |
N N KRISHNAREDDY S/O NARAYANAPPA Vs. T Y VENKATASWAMY REDDY S/O YAMANNA AND ORS
|
October 18, 2012 |
N NAVEEN Vs. N NAGARAJA REDDY
|
November 15, 2012 |
N P BHEEMANNA S/O LATE N P THIMMANNA Vs. RAMESH S/O LATE CHANNAPPA; SURESH S/O LATE CHANNAPPA AND ORS
|
October 17, 2012 |
N PADMAVATHI Vs. G NAGENDRA
|
July 3, 2012 |
N R NAGARAJ Vs. D KRISHNAMURTHY
|
June 8, 2012 |
N RANGASWAMY Vs. STATE OF KARNATAKA
|
April 13, 2012 |
N S GURUPADA SWAMY Vs. KARNATAKA STATE LAW UNIVERSITY BY ITS SECRETARY
|
July 25, 2012 |
N S JAYAPPA Vs. STATE OF KARNATAKA
|
July 19, 2012 |
N S JAYAPRAKASH S/O N SURYANARAYANAIAH Vs. N S RAMA MOHAN S/O LATE SURYANARAYANAIAH
|
October 31, 2012 |
N S MUNIYAMMA Vs. N GOVINDAMMA
|
September 10, 2012 |
N S PADNIT JAWAHAR Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
|
September 27, 2012 |
N S VIJAYANTH BABU Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
July 3, 2012 |
N Sampangi Reddy S/o late Venkata Reddy Vs. Food Corporation of India Rep. by its Managing Director, Head Quarters, 16-20 Barakamba Lane New Delhi 110001
|
June 4, 2012 |
N SRINIVASALU S/O S M N NAIDU Vs. V K SARSWATH
|
July 5, 2012 |
N VENKATESHA GOWDA Vs. STATE OF KARNATAKA
|
August 24, 2012 |
N VISHWANATH S/O V NARAYANA CHAR Vs. M VIJAY KUMAR
|
July 5, 2012 |
N. Chitty Babu S/o Narasimha Naidu Vs. Sri Krishna Murthy S/o Sri Siddappa
|
March 14, 2012 |
N. Ganganna, S/o. Nemakallappa Vs. Ramakka, W/o. Bheemappa
|
August 8, 2012 |
N. Govinda Vs. The Chairman, Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalore-560009 and The General Manager (Administration and Human Resource Development) Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalo
|
August 2, 2012 |
N. Jayaprakash Vs. C.S. Shivakumar (Since Deceased) by his L.R. and others
|
August 13, 2012 |
N. Keshavappa S/o. Ningappa President Sri. Anjaneya Swamy Temples Management Committee Vs. The Asst. Commissioner Chitradurga Sub Division. Chitradurga-577501 and others
|
February 6, 2012 |
N. Mariyappa and another Vs. The Deputy Commissioner, Bangalore Rural District, Bangalore and others
|
July 2, 2012 |
N. Narasimhaiah S/o. Iate K. Narasimhaiah Vs. The Union of India Ministry of Defence DRDO Township C.V. Raman Nagar Post Bangalore By Its Estate Manager and others
|
June 1, 2012 |
N. Pramod S/o. Sri N. Nagaraja Reddy Vs. N. Naveen S/o. Sri. N. Nagaraja Reddy
|
June 4, 2012 |
N. PREMA Vs. SECRETARY
|
December 5, 2012 |
N. S. Kiran Vs. Kempegowda S/o Marigowda
|
August 2, 2012 |
N. Shivakumar S/o late Ningaiah Vs. Tharashri @ B.A. Mangala W/o N. Shivakumar
|
March 13, 2012 |
N. Sundar Raj Major S/o Narayana Rao Vs. The Chairman Land Tribunal Sidlaghatta and Sri T.N. Rama Rao S/o Nanjundappa
|
August 8, 2012 |
N. SURESH PRABHU Vs. CORPORATION BANK
|
August 30, 2012 |
N. Venkatesha Gowda and another Vs. State of Karnataka and others
|
August 24, 2012 |
N.A. Shankaranarayaria Setty Vs. ING Vysya Bank Ltd., Corporate Office No. 2, M.G. Road Bangalore-560 001 By its Managing Director
|
August 8, 2012 |
N.C. Venkatesh S/o Cheluvaiah and N.C. Narasimha Murthy S/o Cheluvaiah Vs. Smt. Gowramma, W/o Puttamadaiah
|
August 1, 2012 |
N.E.K.R.T.C., BAGALKOT DIVISION Vs. ROOPSING S/O. RAMACHANDRA CHAVAN
|
March 12, 2012 |
N.H. KRISHNA Vs. KRISHNACHAR
|
March 21, 2012 |
N.M. Krishnamurthy, S/o. M. Muniswamy Vs. The Managing Director, B.M.T.C. Central Office, K.H. Road, Shanthinagar, Bangalore-2 and The Divisional Manager, United India Insurance Co., Ltd., No. 40, I Floor. Lakshmi Complex, Opp. To Vani Vilas Hos
|
January 6, 2012 |
N.M. Neelakanta Kas Officer S/o N.M. Maregowda Vs. State by Ulsoorgate Police, Bangalore Represented by State Public Prosecutor High Court of Bangalore
|
February 24, 2012 |
N.P. Chandrashekar S/o. Parasoran Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001
|
January 5, 2012 |
N.S. Madhukar S/o Shankar Narayana Vs. Smt. G.B. Ramya W/o N.S. Madhukar
|
August 13, 2012 |
N.S. Muniyamma W/o late N. Nanjappa Vs. Smt. N. Govindamma W/o late N. Nanjappa
|
September 10, 2012 |
N.S. Padnit Jawahar S/o. Late N.S. Halappa Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and The
|
September 27, 2012 |
N.T. Rangaswamy, Son of Sri. Thimmaiah Vs. Sri. Govindaiah @ Govindappa, Since deceased by Legal representatives ((a) Gangamma, wife of Late Govindaiah
|
April 20, 2012 |
NADEEM Vs. STATE OF KARNATAKA REP BY SHIVAJINAGAR POLICE STATION
|
August 14, 2012 |
Nafeeza W/o Mohammed Shafi @ Shafi Vs. Sri. B.B. Raju S/o Babugowda
|
March 14, 2012 |
Nag Interiors Vs. Mohtisham Complex (P.) Ltd.
|
January 25, 2012 |
Naga @ Kothi Naga, S/o Basava Linge Gowda Vs. K.R.S. Police Station
|
April 19, 2012 |
NAGA ALIAS NAGARAJU Vs. STATE OF KARNATAKA BY TUMKUR RURAL P S
|
August 6, 2012 |
NAGA BHOVI S/O SIDDA BHOVI Vs. STATE OF KARNATAKA
|
July 16, 2012 |
NAGAKRISHNA SHARMA Vs. STATE OF KARNATAKA
|
July 16, 2012 |
NAGAMMA Vs. LAXMI AND ORS
|
December 14, 2012 |
NAGANNA Vs. HENJARAPPA
|
July 16, 2012 |
NAGANNACHARI Vs. SARASWATHI
|
July 27, 2012 |
NAGAPPA Vs. GANGAPPA
|
March 9, 2012 |
NAGAPPA Vs. GANGAPPA
|
February 13, 2012 |
NAGAPPA AND ORS Vs. YALLAPPA S/O BADAKAPPA BOCHBAL
|
July 20, 2012 |
Nagaraju S/o Late Gangaiah Vs. The State of Karnataka Dept. of Revenue Dr. Ambedkar Road Bangalore - 560001, The Land Tribunal Tumkur Rep By Its Secretary and The Asst. Commissioner Tumkur Sub-division Tumkur
|
April 18, 2012 |
NAGASIMHA G RAO Vs. STATE OF KARNATAKA
|
August 17, 2012 |
NAGESH Vs. STATE OF KUNIGAL POLICE
|
August 17, 2012 |
NAGESH DEVADIGA ALIAS NAGESH Vs. STATE
|
June 4, 2012 |
NAGESH S/O LATE VENKATASUBBA JOIS Vs. RAMADEVI T V D/O LATE VENKATASUBBA JOIS AND ORS
|
August 13, 2012 |
Nagesha Vs. State of Karnataka and others
|
March 21, 2012 |
Naidu Seena @ Srinivas S/o Mohan Naidu Vs. State of Karnataka, by Town Police Station, Bhadravathi, Represented by the State Public Prosecutor, High Court Buildings, Bangalore
|
January 4, 2012 |
NAMIT Vs. STATE
|
June 14, 2012 |
Namitha Povaiah W/o K.U. Povaiah Vs. Superintendent of Police Mercara Coorg, Station House Officer Madikeri Circle Siddapur Police Station Polibetta Out Post Coorg, K.U. Poovaiah @ Vivek S/o K.P. Uthappa
|
August 14, 2012 |
NAMMI DIVYA THEJA Vs. EXECUTIVE DIRECTOR KARNATAKA EXAMINATION AUTHORITY COMMON ENTRANCE TEST BANGALORE
|
July 18, 2012 |
Nandani Surekha Balesh W/o. Balesh Nandani Vs. State of Karnataka Rural Development and Panchayat Raj Vidhana Soudha, Bangalore - 01 Rep. by its Under Secretary, The Deputy Commissioner District Belgaum Belgaum 591101, The Asst. Commissioner, Ch
|
October 31, 2012 |
NANJAIAH Vs. STATE OF KARNATAKA
|
October 5, 2012 |
Nanjamariappa Vs. BESCOM, Hoskote, Represented by S.P.P., High Court building, Bangalore
|
August 1, 2012 |
Nanjamma Vs. H Jagadeesh Reddy S/o Hanumantha Reddy
|
August 13, 2012 |
NANJAMMA Vs. MUNI REDDY
|
November 21, 2012 |
Nanjappa, S/o. Late Muniswamy Vs. The Secretary to Government. (Land Grants) Revenue Department, Karnataka Government Secretariat, M.S. Building, Bangalore-560001 and others
|
November 22, 2012 |
Nanjegowda Vs. Manager Bajaj Allianz General Insurance Co Ltd. B M Road, Opp: BSNL, Lakshmi Complex II Floor, Hassan and Suhas S S/o M. Shankarappa
|
August 13, 2012 |
Nanjundaiah S/o Late Nanjajah Vs. The Land Tribunal Bangalore North Tq., Bangalore and others
|
April 20, 2012 |
NANJUNDASWAMY Vs. STATE REPT BY THE STATION HOUSE OFFICER
|
July 16, 2012 |
Nanjundegowda, S/o. Mallegowda Vs. C.N. Rangegowda, S/o. Nanjundegowda
|
January 4, 2012 |
NARASAMMA Vs. K V RAMPRASAD
|
July 10, 2012 |
NARASAMMA Vs. EXECUTIVE OFFICER
|
July 13, 2012 |
Narashima S/o late Obaya @ Obalaya Vs. K.S. Chethan Ithai S/o K.N. Srinivasamurthy
|
March 13, 2012 |
NARASIMHA MURTHY ALIAS CHINNY Vs. STATE OF KARNATAKA BY KODIGENAHALLI POLICE STATION
|
June 6, 2012 |
NARASIMHA MURTHY ALIAS MURTHY Vs. STATE BY KYATASANDRA
|
November 2, 2012 |
Narasimha Murthy, S/o Late Venkata Rayappa Vs. United India Insurance Company Ltd., No. 212, SFS 407, I Main Road, New Town, Yelahanka, Bangalore-560004 and Anjanappa, S/o Byrappa, 5th Main Road, Sanjayanagar, Bangalore-560092
|
January 10, 2012 |
NARASIMHA S/O SINGRAIAH Vs. STATE OF KARNATAKA BY HAROHALLI POLICE STATION
|
July 31, 2012 |
NARASIMHAMURTHY Vs. STATE OF KARNATAKA
|
December 4, 2012 |
Narasimhamurthy, S/o Late Dalappa Vs. State by Pavagada Police, Tumkur District
|
September 4, 2012 |
NARAYAN KULKARNI Vs. S N SINGH
|
August 13, 2012 |
NARAYAN SOMMAYYA KURDEKAR S/O SOMAYYA KURDEKAR Vs. UMABAI W/O SHIVANAND PAWUSKAR; MAHESH SHIVANAND PAWUSKAR AND ORS
|
July 26, 2012 |
Narayana @ Naveena S/o Monappa Vs. Sri Rajesh Shetty
|
August 1, 2012 |
Narayanamma W/o Chikka Byrappa Vs. Smt. Byamma W/o Late Dodda Byrappa and others
|
September 13, 2012 |
NARAYANAPPA AND ORS Vs. MUNIYAPPA
|
September 27, 2012 |
Narayanappa S/o Anjinappa Vs. Smt. Lakshmamma W/o Late Venkateshappa and others
|
October 1, 2012 |
Narayanappa S/o Lachappa Vs. K. Eshwaran S/o Kaliasan Major
|
January 5, 2012 |
Narayanappa, S/o. Thimmiaiah Vs. Narasimhaiah, Major, S/o. Kempasibaiah
|
August 6, 2012 |
NARAYANASWAMY Vs. STATE OF KARNATAKA
|
June 6, 2012 |
NARAYANRAO NARASIMAMURTHY ALIAS N N MURTHY Vs. SUPERINTENDENT OF POLICE
|
July 19, 2012 |
NARENDRA ALIAS NARU Vs. STATE BY KUMARASWAMY
|
June 4, 2012 |
Narendra D.S. Vs. The State of Karnataka By S.H.O. of Rajajinagar Police Station Bangalore City, Reptd. By The Learned State Public Prosecutor, High Court Buildings, Bangalore and Sri. Dhananjaya K.
|
September 26, 2012 |
NARENDRA D.V. GOWDA Vs. VINEET JAIN
|
July 4, 2012 |
NARENDRA KUMAR G S/O LATE K GURUMURTHY Vs. KARNATAKA INFORMATION COMMISSION
|
September 6, 2012 |
Narendra Patel, M/s Karthik Woods Vs. Shamshuddin
|
March 13, 2012 |
NARENDRA STONE CRUSHER AMARADEVARAGUDDA Vs. STATE OF KARNATAKA DEPARTMENT OF MINES & GEOLOGY KANIJA BHAVANA
|
December 13, 2012 |
Narendra Stone Crusher Amaradevaragudda, Taluk: Kudligi District: Bellary, by its Proprietor Sri B. Datta and others Vs. The State of Karnataka Department of Mines and Geology Kanija Bhavana, Race Course Road, Bangalore, by its Director and othe
|
December 13, 2012 |
Naresh D. Ganglani Vs. State By Sadashivanagar Police Station, Bangalore, at The Instance of (Smt. Susheela Sharma)
|
April 25, 2012 |
NARPATH GOLECHA Vs. ASSISTANT COMMISSONER
|
April 12, 2012 |
NASEER AHMED Vs. SUPERINTENDENT OF CUSTOMS
|
July 20, 2012 |
Naseera Banu, D/o. Sheikh Mumtaz Vs. Smt. B.P. Janaki, W/o. K.P. Rangaswamy, Major, No. 228, 3rd Block, 4th Stage, 17th C-Cross, Basaveshwaranagar, Bangalore-79 and The Regional Manager, New India Assurance Co. Ltd., Regional Office, No. 2-B, Un
|
January 2, 2012 |
Naseerulla Khan S/o Late Mohiuddin Khan Vs. V. Yashvanth Director of Administration and Human Resources Karnataka Power Transmission Corporation Limited Cauvery Bhawan Bangalore - 560 001
|
January 6, 2012 |
Nasreen Fathima D/o Syed Issakh and others Vs. Sri Perumal I.R. Principal Secretary Youth Services Department M.S. Building, Bangalore-560 001, Dr. Chandrashekar V. The Director the Sports and Youth Services Department Sports Authority of Karnat
|
January 5, 2012 |
NATARAJU Vs. STATE OF KARNATAKA
|
June 7, 2012 |
NATESH D Vs. STATE OF KARNATAKA
|
July 5, 2012 |
Natesh.D.B. Vs. Karnataka Public Service Commission, Udyog Soudha Park House, Bangalore-560 001
|
September 18, 2012 |
National Education Society Basavanagudi Bangalore - 560004, Represented By Its Hon. Secretary and The Principal A.E.S. National College Gowribidanur Kolar District Vs. Sri K N Venakasubramanyam
|
November 23, 2012 |
NATIONAL INSURANCE Vs. DEVU POOJARI
|
October 30, 2012 |
NATIONAL INSURANCE CO LIMITED AND ORS Vs. MOHAMMAD SHAH S/O ABUBUCKER AND ORS
|
March 14, 2012 |
NATIONAL INSURANCE CO LTD Vs. CHANDRAPPA S/O RAMAPPA
|
June 12, 2012 |
NATIONAL INSURANCE CO LTD Vs. A H PRASANNA
|
June 8, 2012 |
NATIONAL INSURANCE CO LTD Vs. SAVITHRAMMA
|
June 12, 2012 |
National Insurance Co, Ltd., Shankar Building, Mosque Road, Udupi, Now Rep. by its Regional office, National Insurance Co., Ltd., Regional Office, Subharam Complex, 144, M.G. Road, Bangalore-1 Vs. Smt. Sujatha, W/o. Late Dr. V.N. Raja
|
November 27, 2012 |
NATIONAL INSURANCE CO. LTD Vs. ASHWATHAMMA
|
November 20, 2012 |
NATIONAL INSURANCE CO. LTD Vs. S.MOHAMMED
|
October 30, 2012 |
NATIONAL INSURANCE CO. LTD. Vs. SURESH & ORS.
|
October 4, 2012 |
National Insurance Co. Ltd., Branch Office, Gadag Divisional Manager, Rep. by Their Administrative Officer, Regional Office, Bangalore Vs. Sri P.N. Muthathu and others
|
January 6, 2012 |
National Insurance Co. Ltd., Kollapura Division, By National Insurance Co. Ltd., Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore 560001, by its Manager Vs. T.A. Radha and others
|
January 2, 2012 |
NATIONAL INSURANCE CO., LTD Vs. GOVINDAPPA
|
November 21, 2012 |
National Insurance Co., Ltd., Bangalore Divisional Office, 3rd Floor, Unity Building Annexe, 72, Mission Road, Bangalore-27. By National Insurance Co., Ltd., Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore-1 Vs. H.S. Kumar, S/o.
|
November 6, 2012 |
National Insurance Co., Ltd., Maruthi Halli, Near Canara Bank-Bangalore Through its Regional Office 144, Subharam Complex, M G Road Bangalore-560001 Rep. By Its Administrative Officer Smt. D. Karthika Vs. Master Vrishab Bhatt and others@responde
|
January 4, 2012 |
NATIONAL INSURANCE COMPANY Vs. BARAMAPPA
|
November 16, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. T.N.GOURAMMA
|
October 11, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIVANNA
|
March 16, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KANTHAPPA
|
July 16, 2012 |
National Insurance Company Limited Branch Office, Madikeri Now Rep. by its Regional Office No. 144, Shubharam Complex M.G. Road, Bangalore-560001 Rep. by its Assistant Manager Vs. Sri Karuna Poddar H/o Pati Kingakara C/o Vishwanath Bhajana Nilay
|
September 3, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. ABEEDA W/O LATE IRSHAN AND ORS
|
August 3, 2012 |
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. SHANTARAJ, S/O CHINNAPPA HABIB AND ORS
|
August 13, 2012 |
NATIONAL TECHNOLOGICAL INSTITUTIONS Vs. PRINCIPAL SECRETARY
|
June 13, 2012 |
NAVEEN ALIAS NAVEEN KUMAR Vs. MOHAMED ASLAM
|
June 12, 2012 |
NAVEEN KUMAR Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
March 13, 2012 |
Nayana D/o. Anant Shet and others Vs. The State of Karnataka R/by its Secretary to Department of Education M.S. Building, Bengaluru, The Member Secretary, Selection Committee Executive Director Karnataka Residential Educational Institutions Asso
|
September 10, 2012 |
NAYAZ BAIG Vs. L BORAIAH, MAJOR S/O B LINGAIAH
|
January 4, 2012 |
Nazboon, W/o Abdul Razak Khaji Vs. Yogesh S/o Nathuram Gouli
|
September 7, 2012 |
NEELA Vs. STATE OF KARNATAKA
|
September 10, 2012 |
NEELAKANTAGOUDA Vs. STATE OF KARNATAKA
|
October 4, 2012 |
NEELAKANTESHWARA MOTOR SERVICE Vs. KARNATAKA STATE TRANSPORT
|
September 22, 2012 |
Neelesh Vs. Uma
|
September 27, 2012 |
NEENA EDUCATION SOCIETY Vs. BANGALORE DEVELOPMENT
|
July 16, 2012 |
NEW INDIA ASSURANCE CO , LTD , Vs. CHINNADORE AND ORS
|
October 8, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. ALLAPPA AND ORS
|
November 29, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. PILLAPPA AND ORS
|
December 10, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. KAMALAWWA W/O DUNDAPPA KUMBHAR
|
August 7, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. MANISH @ MALLESH, S/O RUDRAPPA AND ORS
|
July 30, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. JAGANATHA
|
June 7, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. NAGARAJ
|
June 8, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. B G SOMASHEKAR
|
June 5, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. N AJENDRA
|
June 7, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA
|
June 7, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. H N PADMA
|
June 8, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. KADARAJA
|
July 27, 2012 |
NEW INDIA ASSURANCE CO LTD AND ORS Vs. JASMINE W/O LATE SUNIL JOHN; MASTER JONATHAN S/O LATE SUNIL JOHN AND ORS
|
September 13, 2012 |
NEW INDIA ASSURANCE CO LTD REP BY SR DIVNL MANAGER Vs. DAVID T
|
January 6, 2012 |
NEW INDIA ASSURANCE CO LTD. Vs. MOYEEN SHERIFF ALIAS MOYEEN AHMED SHERIFF
|
July 2, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. SADIQ BABU
|
November 19, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAVERI TOURISM
|
November 26, 2012 |
New India Assurance Co. Ltd. Club Road, Belgaum, By Its Regional Office 2-B, Unity Building Annexe, P Kalinga Rao Road (Mission Road) Bangalore-560027, rep by its Deputy Manager Vs. Sri Shankar Sidram Desai Fathers Name Not Known
|
January 6, 2012 |
New India Assurance Co. Ltd. Regional Office, Spencer Tower 3rd Floor, 770/A, Branch Office Annasalai Chennai - 600 001 Through Regional Office P. Kalinga Rao Road Bangalore - 27 By duly constituted Attorney Vs. Sri Narasimhan @ Narasimhaiah S/o
|
September 3, 2012 |
New India Assurance Co. Ltd., D.O. No. III No. 9/2, Mahalakshmi Complex, M.G. Road, Bangalore. Rep. by its Senior Divisional Manager Vs. Smt. Eileen Meenakshi Raiborde, W/o. Prakash. M. Raiborde, Smt. Caroline Raiborde, D/o. Prakash M. Raiborde
|
November 27, 2012 |
New India Assurance Co. Ltd., Regional Office Unity Building Annexe Mission Road, Bangalore, R/by its Regional Manager Sri S. Shankar Vs. M/s Sunshine Cashews Ltd., Plot No. 171, (E) Belur Industrial Area Dharwad, Justice Sri S. Venkataraman (Re
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March 14, 2012 |
NEW INDIA ASSURANCE COMPANY Vs. EARANNA
|
November 5, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANISH GUPTA
|
October 11, 2012 |
New India Insurance Co. Ltd., No. 65, Eshwar Complex, Dr. Rajkumar Road, Rajajinagar, Bangalore- 560 021 and Now Represented by its Divisional Manager, D.O. III, Mahalakshmi Chamber, 2nd Floor, 9/2, M.G. Road, Bangalore - 560 001 Vs. Smt. Ramakk
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January 2, 2012 |
NEW MANGALORE PORT TRUST Vs. GAC SHIPPING PVT LTD
|
August 9, 2012 |
New Mangalore Port Trust Represented by its Chairman Panambur Mangalore-575010, D.K. Vs. New Mangalore Port Staff Association Represented by its General Secretary Nmpt Buildings, Panambur Mangalore-575 010, DK.
|
August 1, 2012 |
Nicholas Victor Cutinha S/o late Sebstian Cutinha Vs. The Special Land Acquisition Officer and Competent Authority Office of the National Highways Authority, KIADB, Bikampady Mangalore-575014 and others
|
April 19, 2012 |
Ningaiah S/o Rajanaika Vs. State of Karnataka By Talakad Police Rep. By State Public Prosecutor High Court Building Bangalore
|
January 2, 2012 |
NINGAMMA W/O LATE GOPALARAJU Vs. DEVANGA SANGHA
|
October 4, 2012 |
NINGANAGOUDA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
October 1, 2012 |
NINGAPPA Vs. STATE OF KARNATAKA THROUGH ITS SECRETARY
|
December 4, 2012 |
NINGAPPA SAGAREPPA DEVARAVAR Vs. GOVDAVARI SUGAR MILLS LTD
|
July 13, 2012 |
NINGEGOWDA Vs. Y.H. HANUMANTHA
|
March 29, 2012 |
NINGU RECREATIONAL ASSOCIATION Vs. COMMISSIONER OF POLICE, DEPUTY COMMISSIONER OF POLICE, ASSISTANT COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
|
December 18, 2012 |
NIRANJAN Vs. STATE OF KARNATAKA
|
August 2, 2012 |
NIRMAL PRASAD @ H P NIRMALA KUMARI Vs. STATE OF KARNATAKA
|
December 4, 2012 |
NISCHAL JAIN Vs. MATHA MINERALS P LTD
|
March 1, 2012 |
NISSAR AHAMED S/O S AMEERSAB Vs. STATE AND ORS
|
November 7, 2012 |
NITHYA PROPERTY DEVELOPERS AND ORS Vs. K PRABHAKAR REDDY S/O SUNDARARAMI REDDY
|
August 10, 2012 |
NITHYANANDA SWAMY Vs. THE HONOURABLE CHIEF MINISTER OF KARNATAKA AND ORS.
|
July 9, 2012 |
NITHYANNADA VOLAKADU Vs. STATE BY UDUPI TOWN POLICE REPRESENTED BY PUBLIC PROSECUTOR
|
July 25, 2012 |
Nitish Gada S/o Srinivas Gada Vs. The State of Karnataka Through Sub Inspector of Police Town Police Station, Bidar Represented by State Public Prosecutor
|
August 29, 2012 |
NITYANANDA INFRASTRUCTURE LTD Vs. STATE OF KARNATAKA
|
December 4, 2012 |
NOOR ABDUL HADI Vs. AZAM BAIG
|
August 1, 2012 |
Noor Pasha S/o. late Abdul Latheef Sab Vs. Seenamma W/o. Ramachandrappa
|
June 1, 2012 |
Noorullahkhan, S/o Late Ahmed Ali Khan, No. 18, 1st Cross, Someshwara Nagar, Bangalore Vs. The Oriental Insurance Co. Ltd. Lakshmi Towers, No. 200/3, 1st Floor, R.V. Road, Bangalore -550004 and Syed Aleem
|
January 6, 2012 |
Nordson India Private Limited Having Its Registered Office at 143-A Bommasandra Industrial Area Bangalore-560 099, India Represented By Its Managing Director Sri Suprotik Das Vs. NIL
|
January 6, 2012 |
NORTH Vs. BABA KHAN AND ORS
|
October 4, 2012 |
NORTH EAST KARNATAKA Vs. BALAMMA
|
November 21, 2012 |
NORTH WEST KARNATAKA ROAD Vs. NINGAPPA VAIJU KUMBARAGI
|
August 27, 2012 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. PRAKASH
|
October 9, 2012 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. BHARATRAJ NEMINATH GUGGARI
|
August 6, 2012 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE GOKUL ROAD Vs. ARUN S/O BABU ANGADI
|
August 22, 2012 |
North West Karnataka Road, Transport Corporation, Central Office, Gokul Road, Hubli by Its Managing Director Vs. Sri. Jampanagouda @ Mudakanagouda, S/o Takanagouda Patil
|
January 6, 2012 |
NOUSHAD ALIAS PASE NOUSHAD Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
|
July 27, 2012 |
NSL Sugars Limited Registered Office At 60/1, 2nd Cross, Residency Road, Banglaore - 560025 Vs. Nil
|
January 6, 2012 |
NU. Horizon Technologies Represented by its Proprietor Mr. K.L. Agarwal No. 21, Amar Jyothi Layout 3rd Main Road Sanjay Nagar Main Road Bangalore Vs. M/s. Roopa Advertisers No. 9, 4th Main Ram Mohan Puram Bangalore - 21 Represented by its Propri
|
November 2, 2012 |
Nunkanna S/o. Gonuru Palaiah Aged About 60 Years R/At Gunthkolammanahally Village Nayakanahatti Hobli Challakere Taluk Chitradurga District-577536 and Sanna Palaiah S/o. Gonuru Palaiah Aged About 56 Years R/At Gunthkolammanahally Village Nayakanahatti Hob Vs.
|
November 30, 2012 |
NUSRATH JAHAN W/O LATE NAUSHAD KASHIMJI Vs. STATE OF KARNATAKA; CENTRAL BUREAU OF INVESTIGATION
|
September 13, 2012 |
NWKRTC AND ORS. Vs. VASANT AND ORS.
|
October 19, 2012 |
O V MAMACHAN @ MATHEW Vs. STATE OF KARNATAKA
|
September 22, 2012 |
OBAIAH S/O AJJAIAH Vs. KGID
|
December 13, 2012 |
OFFICIAL LIQUIDATOR Vs. MOHAMMED
|
June 8, 2012 |
Official Liquidator of Automac (Mysore) (P.) Ltd. (In Liqn.) Vs. Chindan
|
March 8, 2012 |
Official Liquidator of Gaea soft (P.) Ltd. (In Liqn.) Vs. Ravishankar K.
|
March 2, 2012 |
Official Liquidator of Janamadhyama Prakashana Ltd, (In Liquidation) Vs. Gregory Mathias, Mathias Aluminium and Plastics (P.) Ltd.
|
March 22, 2012 |
Official Liquidator of Kamadhenu Leather Fashions (P.) Ltd. (In Liquidation) Vs. M.R. Harish
|
March 12, 2012 |
Official Liquidator of Karnataka Ball Bearing Ltd, (In Liqn) Vs. ICICI Bank
|
March 29, 2012 |
Official Liquidator of M/s. Span Projects Private Limited (in Liquidation), attached to High Court of Karnataka IV Floor, D and F Wing Kendriya Sadan, Keramangala Bangalore - 560034 Vs. Sri R.B. Shet S/o R.B. Shet No. 43, 2nd Cross, Srinivasanag
|
March 15, 2012 |
Official Liquidator of Mandya National Paper Mills Ltd. (in Liquidation) Vs. S.K. Sengupta
|
March 8, 2012 |
Official Liquidator of Mercara Curers (P.) Ltd. (In Liquidation) Vs. J.D. Sritharan
|
March 20, 2012 |
Official Liquidator of Pulsar Computer (P.) Ltd. (In liqn.) Vs. S. Sudhakar Choaudhary
|
March 9, 2012 |
Official Liquidator of Sree Ayyappa Chit Funds (P.) Ltd. Vs. Registrar of Co-op. Societies and Registrar General of Moneylenders
|
March 1, 2012 |
Official Liquidator of Star Spin and Twist Machineries Ltd. (In Liqn.) Vs. Suresh Manoharlal Mehta
|
May 30, 2012 |
Official Liquidator of The Mysore Kirloskar Ltd. (in liqn.) Attached to High Court of Karnataka "D" Wing, 4th Floor, Kendriya Sadan Koramangala, Bangalore-34 Vs. M/s. Simson and Company Ltd., Post Box No. 203 861/862, Anna Salai Chennai@responde
|
March 15, 2012 |
Official Liquidator of Vajra Cements and Minerals (P.) Ltd. Vs. Karnataka State Industrial Investment and Development Corpn. Ltd.
|
April 10, 2012 |
Official Liquidator of: M/s. K.A.H. Metal Sections Pvt. Ltd., (In Liqn) Attached To High Court of Karnataka F Wing, 4th Floor, Kendriyasadan Koramangala, Bangalore-34 Vs. M/S. Karnataka State Financial Corporation No 1/1, Thimmaiah Road Near Can
|
January 4, 2012 |
OFFSHORE HOLDINGS PVT LTD Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
|
December 14, 2012 |
Ogeppa and others Vs. Sahebgouda and others
|
October 4, 2012 |
Om Sri. Vinayaka Recreation Association Shop No. 52, Good Shed Road, Opp. Binny Mill Ltd., Bangalore 560051 Represented by its President Sri. Raghunath Vs. The State of Karnataka Rep. by its Secretary, Home Department, Vidhana Soudha, Bangalore
|
September 25, 2012 |
OMAKKA Vs. STATE OF KARNATAKA
|
September 11, 2012 |
OMANNA Vs. SUSHILBHAI
|
August 9, 2012 |
OMBALAMMA Vs. ASSISTANT COMMISSIONER
|
June 25, 2012 |
OMEGA ELEVATORS Vs. STATE OF KARNATAKA
|
August 2, 2012 |
Omeshwaraiah. S. S/o SRI S.K. Shivarudraiah Vs. The State of Karnataka Rep. by its Principal Secretary Education Deparment, M.S. Building Bangalore - 560001, The State Secretary The Bharat Scouts and Guides State Headquarters Prof. Shivashankara
|
August 10, 2012 |
Onkaramma, Nijalingappa Vs. The Election officer and others
|
April 16, 2012 |
Oracle India Private Limited A company incorporated as per The Companies Act, 1956 Office at Oracle Technology Park, No. 3, Bannerghatta Road, Bangalore. Having its registered office at 3rd floor, A Wing, IFCI Towers, 61, Nehru Place, New Delhi. R/by its Vs.
|
August 2, 2012 |
ORIENTAL INSURANCE CO , LTD Vs. MANAGING DIRECTOR, BMTC, KH ROAD, SHANTHINAGAR,BANGALORE
|
July 13, 2012 |
ORIENTAL INSURANCE CO , LTD AND ORS Vs. SANGEETHA AND ORS
|
October 8, 2012 |
ORIENTAL INSURANCE CO LTD Vs. K M NARASIMHA MURTHY, S/O LATE MUTHAPPA; RAJU N, S/O K M NARASIMHA MURTHY AND ORS
|
October 12, 2012 |
ORIENTAL INSURANCE CO LTD Vs. SHANTAWWA, HINDU, FEMALE, ADULT,
|
July 23, 2012 |
ORIENTAL INSURANCE CO LTD Vs. CHANDRAVATHI W/O LATE CHENNAPPA SHETTIGAR
|
July 9, 2012 |
ORIENTAL INSURANCE CO LTD Vs. G B RAVI
|
June 1, 2012 |
ORIENTAL INSURANCE CO LTD Vs. H M SHIVANNA S/O LATE MARIYAPPA AND ORS
|
August 3, 2012 |
ORIENTAL INSURANCE CO LTD Vs. BISIMILLA W/O ALLABAX AVATI AND ORS
|
August 9, 2012 |
ORIENTAL INSURANCE CO LTD Vs. V TEJASWINI
|
June 5, 2012 |
ORIENTAL INSURANCE CO LTD Vs. BANNEMMA
|
February 1, 2012 |
ORIENTAL INSURANCE CO LTD Vs. PREMAKKA
|
March 22, 2012 |
ORIENTAL INSURANCE CO LTD AND ORS Vs. NOORULLAHKHAN S/O LATE AHMED ALI KHAN AND ORS
|
January 6, 2012 |
ORIENTAL INSURANCE CO LTD, Vs. SALEEMBANU W/O NABISAB JAHAGIRDAR
|
July 24, 2012 |
Oriental Insurance Co Ltd. Vs. Prakash Bin Marianna C/o Ramanna No. 18, Goutham Nilaya, 6th Cross, 15th Main J.C. Nagar Bangalore - 86, Smt. M.P. Shashikala W/o M.K. Ashok
|
November 9, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. K.C. SUBRAMANYAM
|
July 12, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. MANJAPPA BIN
|
November 21, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. CHOWDAIAH S/O LINGAIAH
|
November 19, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. GANGAMMA
|
November 19, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. NAGARAJU S/O MUTHALAPPA
|
November 16, 2012 |
Oriental Insurance Co. Ltd. Bellary Rep. by its Authorised Signatory Regional Manager Vs. Sri Ganesha S/o Gavisiddappa
|
January 6, 2012 |
Oriental Insurance Co. Ltd., Do-10 through its Regional Office Leo Shopping Complex - 44/45, Residency Road Bangalore 560025 rep. by its Manager Sri K. Varadarajan Vs. Smt. Velliyamma
|
September 20, 2012 |
Oriental Insurance Co. Ltd., Having its Regd. Office at Asaf Ali Read, New Delhi and its Bangalore Regional Office At Leo Shopping Complex, Residency Road Cross, Bangalore-560 001/ Rep. by its Regional Manager. The Jayanagar Divisional Office of the Orien Vs.
|
January 2, 2012 |
Oriental Insurance Co. Ltd., Having Its Registered Office at Asaf Ali Road New Delhi and its Bangalore Regional Office. at Leo Shoping Complex, Residency Road Cross, Bangalore-560001 Represented By Its Regional Manager, The Belgaum Divisional of The Appel Vs.
|
January 6, 2012 |
Oriental Insurance Co. Ltd., No. 1 and 2, II Floor, Hosur Road, Opp: 9th Cross, Wilson Garden, Bangalore-560 027, Rep. Through Its Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore-560 025, By Its Asst. Manager, Sri K Jayaram@app Vs.
|
January 4, 2012 |
Oriental Insurance Co. Ltd., No. 1188, I Floor, 26th Main Road, Ragigudda Temple Road, 9th Block, Jayanagar, Bangalore - 560069 represented by Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore - 560025 by its Duly Constituted Att Vs.
|
January 5, 2012 |
ORIENTAL INSURANCE CO., LTD Vs. JAGADEESH SHETTY
|
December 4, 2012 |
ORIENTAL INSURANCE CO., LTD. Vs. STATE
|
August 6, 2012 |
Oriental Insurance Co., Ltd., CBO-9, Through its Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore-25 Rep. by its Manager Sri. K. Varadarajan Vs. Smt. Ramya
|
January 6, 2012 |
Oriental Insurance Co., Ltd., Through its Regional Office, Leo Shopping Complex, No. 44/45 Residency Road, Bangalore - 560 025, Rep. By its Manager Sri K. Varadarajan Vs. Sri K.C. Subramanyam, S/o Lt. Chakrapathi
|
July 12, 2012 |
Oriental Insurance Company Vs. Puttagowramma and others
|
April 20, 2012 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTOSHKUMAR S/O TAMMANGOUDA; LAXMAN S/O MALLAYYA
|
July 26, 2012 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. K R NAGESH
|
October 16, 2012 |
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. LAKSHMI AND ORS
|
July 31, 2012 |
Oriental Insurance Company Limited Branch Office At, Ranna Circle, Mudhol, by The Manager, Regional Office, The Oriental Insurance Company Limited, Leo Shopping Complex, Nos. 44/45, Residency Road, Bangalore-560025 Vs. Smt. Sujatha, Wife of Shri
|
January 11, 2012 |
Oriental Insurance Company Limited Divisional Office No. 9 10, Homi Modi Street Bombay-400001, By its Regional Office Oriental Insurance Company Limited No. 44/45, 4th Floor Leo Shopping Complex Residency Road Bangalore - 560025 Rep. by its Deputy Manager Vs.
|
August 1, 2012 |
Oriental Insurance Company Limited, No. 4/2, Naveen Complex, Hebbal Main Road, Metagalli, Mysore - 16, with its Regional Office, At Leo Shopping Complex No. 44/45, Residency Road, Bangalore - 560 025 By its Regional Manager Vs. D.V. Basavaraju S
|
January 11, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. MALLIKETHI BASAPPA
|
March 22, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. S R RAGHUKUMAR
|
June 1, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. M RUDRAGOWDA ALIAS NAGARUDRA
|
August 24, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. YOHAN GULABRAO KAMBLE
|
August 8, 2012 |
Oriental Insurance Company Ltd. Bijapur Through Its Bangalore Regional Office No. 44/45 Geo Shopping Centre M.G. Road Bangalore Vs. Janaki Bai D/o Basanagouda Goudar
|
January 11, 2012 |
Oriental Insurance Company Ltd., Divisional Office-V, Shankar House, II Floor, No. 1, RMV Extension, Mekhri Circle, Bangalore-80. (Insurer of vehicle KA 04-B-6369) Through its Regional Office, Leo Shopping Complex, 44-45, Residency Road Cross, Bangalore-2 Vs.
|
August 13, 2012 |
OSCAR P MASCARENHAS Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
March 26, 2012 |
OSMANALI Vs. STATE OF KARNATAKA
|
November 8, 2012 |
OSWALD VAGAS Vs. STATE OF KARNATAKA
|
March 1, 2012 |
OZONE PHARMACEUTICALS LTD Vs. STATE
|
July 5, 2012 |
P ASHOK KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 24, 2012 |
P BONUS REDDY Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
July 26, 2012 |
P CHANNABASAVARADHYA SWAMY Vs. S N ASWATH REDDY
|
December 11, 2012 |
P D RAVINDRA, S/O P S DEVADAS AND ORS Vs. R YASHODA AND ORS
|
September 4, 2012 |
P DAYANANDA PAI Vs. STATE OF KARNATAKA
|
October 10, 2012 |
P DEEPA SHENOY Vs. STATE OF KARNATAKA
|
July 26, 2012 |
P DEVAKUMAR Vs. STATE BY LOKAYUKTHA
|
July 31, 2012 |
P E MOHIDDIN S/O IDDINABBA Vs. MAJIDULLA ZAFARI
|
July 5, 2012 |
P GADEPPA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
January 4, 2012 |
P GANAPATHI BHAT Vs. KORAGA SAPALYA
|
June 26, 2012 |
P GANGADHAR SWAMY Vs. MANU BALIGARA SECRETARY DEPARTMENT OF KANNADA AND CULTURE BANGALORE
|
January 13, 2012 |
P Gangappa S/o Ningappa Vs. Assistant Commissioner and Land Acquisition Officer Sagar 585323 and The Executive Engineer Minor Irrigation Department At Sagar District Shimoga 577201
|
November 21, 2012 |
P GULABI Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT VIKASA SOUDHA
|
May 25, 2012 |
P K SUDEENDRA S/O P R KRISNA RAO Vs. ASSISTANT COMMISSIONER
|
November 16, 2012 |
P Kushalappagowda, S/o Seetharamagowda Vs. State of Karnataka, by Malleswaram Traffic Police Station
|
January 3, 2012 |
P L NAGARAJA SETTY S/O LATE P LAKSHMAIAH SETTY Vs. S PRASANNAKUMAR S/O LATE L SAKARAJU SETTY; G NARASIMHA KAMATH, MAJOR; P P LAKSHMI, MAJOR; UTTAMCHAND K SHA, MAJOR; K N CHAYAPATHY, MAJOR AND ORS
|
September 7, 2012 |
P LEELA Vs. SARAMMA NAIR
|
June 4, 2012 |
P M BHARATH Vs. STATE OF KARNATAKA
|
July 2, 2012 |
P M CHANDRA MAHADEVAPPA Vs. STATE OF KARNATAKA
|
June 5, 2012 |
P M RAMESH Vs. T S VIDYADHARA
|
August 24, 2012 |
P M S SCHOOL OF NURSING Vs. KARNATAKA NURSING COUNCIL BY ITS REGISTRAR
|
August 6, 2012 |
P M S. School of Nursing No. 40/41, Chickkabettahalli Vidyaranyapura Post Bangalore-97 Rep By Its Principal Smt. Reeja Francis and others Vs. The Karnataka Nursing Council By Its Registrar Gandhinagar Bangalore-560009 and The Secretary Medical E
|
August 6, 2012 |
P MAHADEVA S/O LATE PUTTASWAMY Vs. DEPUTY COMMISSIONER
|
December 12, 2012 |
P MOHAMMED SARDAR @ SARDAR S/O LATE SRI PYARE JAN Vs. ATHAULLA KHAN S/O LATE SRI BAKSHU KHAN
|
August 8, 2012 |
P Mukundan S/o Sri G Parthasarathy Vs. Smt Radhika Vasudevan W/o Sri Vasudevan
|
September 4, 2012 |
P MURALI Vs. K T NARAYANA REDDY
|
February 3, 2012 |
P NARAYANSWAMY Vs. LAND TRIBUNAL
|
April 13, 2012 |
P P PREMANATH Vs. STATION HOUSE OFFICER GONIKOPPA POLICE STATION
|
June 6, 2012 |
P PRATHAP S/O P RAMAIAH AND ORS Vs. STATE OF KARNATAKA AND ORS
|
December 10, 2012 |
P S MANJUNATH Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
|
August 14, 2012 |
P S VASTRADA Vs. S SHARANAPPA
|
August 27, 2012 |
P S VENKATESH S/O SURENDRA SA PAWAR Vs. COMMISSIONER; STATE OF KARNATAKA
|
October 12, 2012 |
P VIJAYA KUMARI Vs. NATIONAL INS CO LTD
|
June 6, 2012 |
P. Balasubramaniam, S/o late P. Palayam Vs. Smt. Latha, W/o Babu
|
April 20, 2012 |
P. Basavaraj S/o Late A. Poornaiah Vs. D.N. Venkatachalapathy S/o D. Naranappa
|
January 3, 2012 |
P. Bheemappa Vs. The Official Liquidator The Mysore Kirloskar Ltd., (in LIQN.), Raheja Towers, 12th Floor, M.G. Road, Bangalore
|
September 20, 2012 |
P. Dayananda Pai Vs. State of Karnataka, Represented by its Chief Secretary, Vidhana Soudha, Bangalore-560001 and The Bangalore Development Authority, Kumara Krupa Road, Bangalore-560 001, Represented by its Commissioner
|
October 10, 2012 |
P. LOKESH Vs. STATE BY HANUMANTHANAGAR POLICE
|
September 22, 2012 |
P. M. PARAMESHWARAMURTHY Vs. STATE OF KARNATAKA
|
November 21, 2012 |
P. PRASHOB BALAKRISHNAN Vs. SENIOR LABOUR INSPECTOR
|
July 13, 2012 |
P. PUTTASWAMY Vs. N. RUKMINI
|
June 29, 2012 |
P. VENKATESHWARA RAO Vs. UNION OF INDIA
|
August 25, 2012 |
P. Yasodha, W/o K. Palani Vs. State of Karnataka, Rep. by its Home Secretary, Vidhan Soudha, Ambedkar Veedi, Bangalore-1, Circle Inspector of Police, J.J. Nagar Police Station, Goripalya, Bangalore, K. Palani, S/o Kannan
|
April 20, 2012 |
P.D. Dhanalakshmi W/o late D.V. Anand Sarkar Vs. Smt. D.A. Swarooparani D/o late D.V. Ananda Sarkar
|
November 15, 2012 |
P.D.DHANALAKSHMI W/O LATE D.V.ANAND SARKAR Vs. D.A.SWAROOPARANI
|
November 15, 2012 |
P.G. Sukandaraj, S/o Late Govinda Rao Vs. Smt. Chithra W/o Chandrashekar
|
January 4, 2012 |
P.K. Somaiah, Represented by his G.P.A Holder Sri. Manje Gowda, Son of Nanje Gowda Vs. State of Karnataka, Represented by its Secretary, Department of Urban Development, M.S. Building, Bangalore-560 001 and Mysore Urban Development Authority, Re
|
November 29, 2012 |
P.K. Sudeendra S/o P.R. Krisna Rao and others Vs. The assistant commissioner Sakaleshpura sub division Sakaleshpura Hassan district, The President City Muncipal Council Sakaleshpua Hassan District. and The State of Karnataka By its Secretary Cit
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November 16, 2012 |
P.M. Anantha Narayan, S/o Late Sri P. Manikya Prabhu Vs. State of Karnataka by The Deputy Conservator of Forests, Banneraghatta National Park, Bangalore Urban Forest Division, Bangalore Urban Dist., Bangalore
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August 8, 2012 |
P.N. Narasimha Murthy, S/o Sri. Narasimhappa Vs. Sri. B.S. Govardhan, S/o Sri. K.K. Srinivasa Gupta
|
January 6, 2012 |
P.N. RAJMOHAN Vs. STATE OF KARNATAKA
|
September 7, 2012 |
P.R. Balachandra, S/o P. Ramachandra Rao Vs. The Deputy Commissioner, Shimoga District, Shimoga-577201, The Assistant Commissioner, Sagar Sub-Division, Sagar, Shimoga District-577401, The Tahsildar, Sagar Taluk, Sagar, Shimoga District-577401 an
|
November 22, 2012 |
P.S. Lakshmanan S/o P. Chokkalingam Vs. B.K. Mishra Chairman-Cum-Managing Director Cotton Corporation of India Air India Building 12th Floor, Nariman Point Mumbai - 400 021, R.K. Guptha Manager Personnel [East] Cotton Corporation of India Air In
|
January 6, 2012 |
P.S. Sarvamangala Vs. Sri S. Rajaram, General Manger, HMT Machine Tools Limited Bangalore Complex Bangalore-560 013, Sri K. Ramdoss General Manger (F) and Incharage (HR) HMT Machine Tools Limited Bangalore Complex Bangalore-560 032 and Sri G.K.
|
January 5, 2012 |
P.T. Chikkaputte Gowda Vs. The Superintendent of Police Mandya District, Mandya, The Sub-Inspector of Police Srirangapatna Police Station Srirangapatna, Mandya District, Palahalli Grama Panchayath Palahalii Village, Belagola Hobli Srirangapatna
|
August 9, 2012 |
P.V. ANANDARAM Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
|
July 6, 2012 |
P.V. Manoharan S/P. P.V. Murthy Vs. Sri. P. Vijayalakshmi D/O Late P.R.P. Rao
|
April 25, 2012 |
P.VASANTHA PRABHU Vs. B.GIRIDHAR BALIGA
|
December 5, 2012 |
PACKWELL INDUSTRIES Vs. STATE OF KARNATAKA
|
July 20, 2012 |
Padmamma W/o Late Govindaiah Vs. The City Municipal Council, Mandya, Represented By ITS Commissioner, Mandya-571401
|
August 2, 2012 |
PADMAPRIYA MUKUND Vs. COMMISSIONER
|
December 7, 2012 |
Padmaraj Vs. Nagamma, Major, W/o M. Puttaswamy
|
January 10, 2012 |
Padmavathi Vs. The State of Karnataka, Represented by its Secretary, Department of Revenue, M.S. Building, Bangalore and others
|
April 16, 2012 |
Padmavathi, Since Dead By L.Rs, Chandrashekar S/o. Padmavathi and Late Shivakumar Vs. Smt. Akkayamma Wife of Late Milliappa, C/o Sri. Narayanappa, Kilari Pete, Hoskote Town, Bangalore District-562114 and Sri. Anjanappa, S/o. Late Sri. Kutumaiah,
|
January 3, 2012 |
Padmavathy Panel Boards Limited (in Liquidation) Represented by Official Liquidator Attached to High Court of Karnataka 4th Floor, D and F Wing Kendriyasadan, Koramangala Bangalore-560034 Vs. Mr. K.S. Krishnaprasad Ex. Mg. Director No. 1151 11th
|
February 10, 2012 |
PALAKSHA NAIK N J Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
|
July 17, 2012 |
PALAKSHA R N , NARAYANA SETTY Vs. STATE OF KARNATAKA
|
April 17, 2012 |
PALLAVI RAVI Vs. STATE OF KARNATAKA
|
July 18, 2012 |
PALLIKUTTI Vs. SHANTHI TRADERS
|
June 25, 2012 |
Pan Macmillan Books India Private Limited Regd Office : 101, I Floor, "Embassy Classic" - 11, Vittal Mallya Road, Bangalore - 560 001 Vs. Nil
|
January 4, 2012 |
PANCHALIGESHWARA EDUCATION SOCIETY Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 25, 2012 |
Pandu and others Vs. Laxmibai C. Subhadra and others
|
October 1, 2012 |
PANDURANG S/O APPASAHEB SHEDABAL Vs. STATE OF KARNATAKA
|
August 14, 2012 |
Pandurange Gowda S/o Sri. Rangappa Vs. Sri. M. Somasurdar S/o. Late K. Mariyappa Major D. No. 442/1 Chamaraja Double Road Chamaraja Mohalla Mysore-570003
|
August 9, 2012 |
PANKAJ CARGO MOVER Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
|
December 5, 2012 |
PANKAJALAXMI MAHILA SAMAJA Vs. B A HANUMAIAH
|
July 13, 2012 |
Panthers Sports Club, Reg Represented by its Secretary, Sri. K. Premkumar, S/o. Kalaiah Vs. Sri. M.P. Anand, S/o. Late M. Prabhakar
|
September 4, 2012 |
PARAM HANS MARWAHA Vs. S SANTHOSH KUMAR
|
October 3, 2012 |
PARAMASHIVAIAH Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
|
August 6, 2012 |
Paramesh and another Vs. S. Hanumantharayappa and another
|
February 24, 2012 |
PARAMESH S/O HUCHCHAPPA Vs. STATE OF KARNATAKA
|
July 25, 2012 |
Parameshwar S/o Nagappa Donni Vs. The State of Karnataka Through Sulepeth P.S. Represented by SPP Honble High Court of Karnataka, Circuit Bench at Gulbarga
|
November 9, 2012 |
Parameshwarappa S/O Honnappa Since Dead By His Lrs. and others Vs. G. Krishnamurthy
|
October 5, 2012 |
Paramjit Singh Kochar S/o Bhagwant Singh Vs. Mr. Dalton Correya S/o Mr. Modestus Correya
|
September 5, 2012 |
PARAMOUNT WELDTRODE PVT. LTD Vs. EMMVEE SOLAR SYSTEMS PVT. LTD
|
September 27, 2012 |
PARASHURAMAPPA Vs. STATE OF KARNATAKA
|
December 10, 2012 |
PARIMALA S SHETTY Vs. STATE OF KARNATAKA
|
October 11, 2012 |
PARVATEMMA W/O BEERAPPA Vs. ASST COMMISSIONER; GRAM PANCHAYAT, ANWARI AND ORS
|
July 6, 2012 |
PARVATHAMMA Vs. MADAMMA
|
September 12, 2012 |
Parvathamma W/o late Kumbara Mallappa Vs. Union of India Represented by the General Manager South Western Railway Hubli
|
September 6, 2012 |
PARVATHAMMA W/O MALLAPPA Vs. GANGAMMA W/O BALARANGAPPA AND ORS
|
July 19, 2012 |
PARVEEZ AHAMED ALIAS ZAHIR Vs. BRANCH MANAGER
|
July 18, 2012 |
PARVEEZ ALIAS MOHMMED PARVEEZ Vs. SULAIMAN
|
July 13, 2012 |
PASCAL MAZURIER S/O JACQUES MAZURIER Vs. STATE OF KARNATAKA AND ORS
|
October 17, 2012 |
Patel Roadways Ltd. Vs. M/S. T.V.S. Electronics Ltd. and another
|
March 2, 2012 |
Patil Lakshman Gowda @ Putil L.J., S/o. Late Channappa Gowda Vs. P. Velu, S/o. Ponnuswamy, No. 1566, Pillaganahalli, Kottagere Koli Farm Layout, B.G. Road, Bangalore-83 and The National Insurance Co. Ltd., DAB-1, 3rd Floor, Unity Building Annex,
|
January 5, 2012 |
Pavan Raghunath S/o K.J. Raghunath Vs. Smt. K.V. Archana D/o K.S. Vasantha Murthy
|
January 11, 2012 |
PAVANKUMAR @ CHETHAN S/O NAGESHNAIK Vs. MANAGING DIRECTOR, ASRTC
|
September 4, 2012 |
Pavvya@Pavan, S/o. Kalyan Dayannavar Vs. The State of Karnataka, Rep. by Chowk P.S, Gulbarga
|
May 15, 2012 |
Pawan K. Gupta, S/o Mr. Radheshyam Gupta Vs. Mr. Debasish Mohanty, S/o Sri Bhabagrahi Mohanty
|
June 5, 2012 |
Pawan Kumar Surana Vs. M.S. Nagalakshmi and others
|
October 3, 2012 |
PAWAN KUMAR SURANA Vs. M.S.NAGALAKSHMI
|
October 30, 2012 |
Peekya Naik S/o Heerya Naik Vs. P M. Hanuma Naik S/o Megya Naik and The Divisional Manager National Insurance Co. Ltd. Sujatha Complex Opp P B Road. Hubli
|
January 11, 2012 |
PEER PASHA S/O LATE MOHAMMED OSMAL JANEDI Vs. STATE OF KARNATAKA
|
July 9, 2012 |
PEERSAB S/O KHAJA HUSSAIN SAB HALEGERI AND ORS Vs. MOHAMMED SHABBIR S/O MOHAMMED HUSSAIN AND ORS
|
September 11, 2012 |
Pentadyne A Partnership Firm Having its Principal Place Business at : KSCMF Building MSB-III Ground Floor No. 8, Cunningham Road Bangalore-560052 Rep by its Managing Partner Mohammed Fakhruddin Ajmal Rep by its GPA Holder and M/s. Prestige Estate Projects Vs.
|
April 17, 2012 |
PERIYANDAVAN Vs. BANGALROE DEVELOPMENT
|
October 12, 2012 |
PERUMALAPPA S/O BAJJAPPA AND ORS Vs. SEENAPPA S/O CHANDRAPULLAPPA AND ORS
|
August 9, 2012 |
PETER CADDY Vs. CHEIRYAN ABRAHAM
|
August 13, 2012 |
Pillappa, Son of Late Gullappa Vs. Sri G.P. Narayanappa, Son of Late Pillappa R
|
August 8, 2012 |
Pillaswamy S/o Sri Byrappa Vs. National Insurance Co. Ltd., Subharam Complex, M.G. Road, Bangalore - 560003 and Sri Prathiba No. 3963/18, 7th Cross, 2nd Main, Gayathrinagar, Bangalore - 560021
|
January 3, 2012 |
POOJAPPA Vs. ANNAPOORNAMMA
|
May 2, 2012 |
POOJAPPA S/O THIMMAIAH Vs. NEW INDIA ASSURANCE CO LTD
|
October 19, 2012 |
Poorna Sharma @ Mukesh Sharma Vs. Sri. Madhukar. K. S/o. Manjunath. K.
|
March 15, 2012 |
POORNIMA Vs. DIRECTORATE OF MEDICAL EDUCATION REP BY A R ARUNA
|
February 6, 2012 |
POOVAIAH K K Vs. STATION HOUSE OFFICER
|
July 18, 2012 |
POPULAR WINES KUSHALANAGAR MADIKERT TALUK Vs. EXCISE COMMISSIONER IN KARNATAKA BANGALORE
|
September 4, 2012 |
Pothedar Siddaiah, Since Deceased By His Lr. H.S. Ramesh Vs. Mahesh
|
September 11, 2012 |
POWER ASSOCIATES Vs. ADDITIONAL COMMISSIONER
|
August 24, 2012 |
POWERCELL BATTER INDIA LTD Vs. R SARVESH
|
February 28, 2012 |
PRABHA JAVALI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 16, 2012 |
Prabha Nataraj, W/o C.V. Nataraj Vs. N.S. Rangegowda, S/o late N.S. Ningegowda, Major, r/a No. 893, 14th Cross, Mahalaxmi Layout, Bangalore-55 and Mysore Urban Development Authority, Jhansi Lakshmibai Road, Mysore-570023, Reptd. by its Commissio
|
September 24, 2012 |
Prabhakar Vs. State of Karnataka
|
May 4, 2012 |
PRABHAKAR Vs. GANAPATI S/O GANGARAM AMBEKAR
|
July 19, 2012 |
PRABHAKAR HEGDE Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER
|
August 6, 2012 |
PRABHAKAR REDDY K.C. Vs. STATE
|
September 26, 2012 |
PRABHAKAR S S/O LATE REVANNA Vs. GRASIM INDUSTRIES
|
June 8, 2012 |
PRABHAKAR S/O MADEGOWDA AND ORS Vs. STATE OF KARNATAKA
|
August 8, 2012 |
Prabhappa S/o Manappa Badiger Vs. Irappa S/o Basavanneppa Nerthi, Shivappa S/o Basavanneppa Nerthi and Smt. Shantavva, W/o Basappa Thammannanavar
|
September 7, 2012 |
Prabhavathi S.T. W/o Late Shri S. Nagaraju Vs. The Managing Director KSRTC K. H. Road, No. 160/A, 1 Floor Shanthinagar, Bangalore 27, G. K. Siddanna S/o Kanakappa and Gangamma W/o G.K. Siddanna
|
August 2, 2012 |
Prabhu Vs. The State of Karnataka by Kamakshipalya Police Bangalore Represented By Government Pleader High Court Complex, Bangalore
|
October 17, 2012 |
PRABHU S/O RANGASWAMY AND ORS Vs. STATE
|
August 22, 2012 |
PRADEEP KUMAR GATTANI Vs. MESSRS GOLDEN GATE PROPERTIES LTD
|
June 11, 2012 |
PRADEEP S/O PRANESHACHARYA AND ORS Vs. BABACHARYA AND ORS
|
July 20, 2012 |
Prakash @ Tulsiprakash, S/o Krishnegowda Vs. State by Hassan City Police Station, Hassan, rept. by S.P.P., High Court Building, Bangalore-560001
|
June 4, 2012 |
PRAKASH ALIAS JNANAPRAKASH Vs. T S SUSHEELA
|
July 12, 2012 |
PRAKASH ALIAS MILK PRAKASH Vs. STATE OF KARNATAKA
|
June 6, 2012 |
PRAKASH ALIAS TULSIPRAKASH Vs. STATE BY HASSAN CITY POLICE STATION
|
June 4, 2012 |
PRAKASH GANDHI Vs. T G VEERAPRASAD
|
June 13, 2012 |
PRAKASH KAPTE Vs. STATE OF KARNATAKA
|
October 4, 2012 |
Prakash Kumar S/o Sri. Shukrappa @ Shukra Poojari Vs. Smt. S. Shank(sic) W/o Sri. C. Kodirangaiah
|
January 5, 2012 |
PRAKASH LEASING LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 27, 2012 |
Prakash Leasing Ltd. Vs. Dy. CIT
|
February 27, 2012 |
PRAKASH MARTIN TEGUR Vs. JOYCE SAMUEL
|
October 4, 2012 |
Prakash P.R.S. S/o Rama Rao Vs. United India Insurance Company Limited
|
March 8, 2012 |
Prakash Shetty S/o Mahabala Shetty Vs. The Forest Guard Albadi Division Someshwara Wildlife Division Hebri, Karkala Taluk Udupi District, The Deputy Range Forest Officer Someshwara Wildlife Division Hebri, Karkala Taluk Udupi District and The Ra
|
August 10, 2012 |
Prakash, S/o. Ramappa Vs. State of Karnataka by Kallembella P.S. Pin Code 572101
|
December 26, 2012 |
PRALHAD S/O GUNDU BELGAONKAR; HANAMANTH S/O GUNDU BELGAONKAR AND ORS Vs. CHANNAVVA W/O CHANNABASAPPA KALKOPPA; RATNA M SHILLY C/O M M SHELLY AND ORS
|
July 19, 2012 |
PRAMILA C.K. Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
November 19, 2012 |
Pramod Poojary, S/o Late Sanjeeva Poojary Vs. State of Karnataka, By Manipal Police Station, Manipal. Represented by the State Public Prosecutor, High Court of Karnataka, Bangalore
|
April 17, 2012 |
Pramoda W/o Appu Raj Vs. State By Padubidri Police Station Nadsal Village Udupi
|
October 25, 2012 |
Pranav Kumar Mithilesh Rai and Mr. Kailashchandra Vs. Rajiv Gandhi University of Health Sciences, Registrar, 4th "T" Block, Represented by its Jayanagar, Bangalore - 560041 and The Principal, Government Ayurvedic Medical College, Anand Rao Circl
|
June 1, 2012 |
PRASAD S.L.N. Vs. SKY HIGH FASHION PRIVATE LIMITED,BANGALORE
|
March 20, 2012 |
PRASANNA GANAPATHI SAMITHI Vs. STATE OF KARNATAKA REP. BY ITS CHIEF SECRETARY
|
December 10, 2012 |
PRASANNA HEGDE Vs. RAMACHANDRA SHET
|
August 1, 2012 |
PRASANNA KUMAR Vs. STATE OF KARNATAKA TUMKUR RURAL POLICE STATION
|
December 4, 2012 |
PRASANNA KUMAR, S/O SANNA MARIGAYYA Vs. STATE OF KARNATAKA; KOLLEGALA POLICE STATION
|
July 16, 2012 |
PRASHANT Vs. STATE OF KARNATAKA
|
July 18, 2012 |
PRASHANT B NARNAWARE Vs. VIJAYA BANK
|
August 8, 2012 |
Prashant B. Narnaware Vs. Vijaya Bank a Body Constituted Under The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 Having Its Head Office At 41/2, M.G. Road, Bangalore-560001 Represented By Its Chairman and Managing Direct
|
August 8, 2012 |
PRASHOB BALAKRISHNAN P. Vs. SENIOR LABOUR INSPECTOR, BANGALORE
|
July 13, 2012 |
PRATAP KUMAR Vs. NILESH O JAIN
|
December 10, 2012 |
PRATHAM MOTORS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
September 6, 2012 |
PRATHAP Vs. STATE OF KARNATAKA
|
December 5, 2012 |
PRATHAP KUMAR Vs. STATE OF KARNATAKA BY NEW EXTENSION POLICE REPRESENTED BY PUBLIC PROSECUTOR
|
July 27, 2012 |
PRAVEEN CHANDRASHEKHAR GANIGER Vs. ADIVEPPA SANGAPPA
|
August 24, 2012 |
Praveen Kumar, S/o. late Chandra Kumar Vs. Mr. Surendra Hegde, S/o. Anantharaj Kada
|
September 27, 2012 |
Praveen S/o Veerupaksha and others Vs. The State of Karnataka by Hassan Town Police Station 573201
|
December 26, 2012 |
PREEMA NAVITHA W/O SUNEEL KUMAR Vs. COMMISSIONER OF POLICE; STATE OF KARNATAKA
|
October 31, 2012 |
PREMA BAI W/O BANSILAL Vs. STATE OF KARNATAKA
|
December 11, 2012 |
Prema G.S. W/o Manjunath Vs. Ajith S/o Raghunath
|
March 13, 2012 |
PREMA SHETTY W/O VASANTH SHETTY AND ORS Vs. SANJEVI SHETTY W/O SHIVACHANDRA SHETTY AND ORS
|
December 3, 2012 |
Prema W/o. Late Gopinath Vs. State of Karnataka By Senior Secretary Department of Law and Order Vidhana Soudha Bangalore - 560001, The Commissioner of Police Bangalore City Infantry Road Bangalore - 560001, Asst. Commissioner of Police Vijaynaga
|
August 6, 2012 |
Prema, W/o. Late M.V.N. Murthy Vs. Narayanaswamy, S/o. Late Hanumaiah
|
August 25, 2012 |
President, Karnataka State Education, Federation College Of Education, Tumkur, H.O. No. 692, (Out House), 10th "A" Main Road, 4th Block, Jayanagar, Bangalore-11, rep. by Sri T. Umashankar, The Vice President, Karnataka state education, Federation college Vs.
|
January 2, 2012 |
PRIME INDUSTRIES Vs. OFFICIAL LIQUIDATOR
|
March 28, 2012 |
Principal Chief Post Master General Karnataka Circle General Post Office Bangalore-560001, The Post Master Jayanagara Post Office 4th Block, Jayanagara Bangalore-560011 and The Sub-Post Master Chamarajapet Bangalore-560018 Vs. M/s. Karnataka Sta
|
September 25, 2012 |
Principal Kendriya Vidyalaya (Central School) Arasikere Road B. Katihalli Village Hassan 573201 Vs. Anusuyamma W/o Late H Shivashankar Dead by LRs 1(N S Nandakumara, S/o Late Anusuyamma, and Late Shivashankar
|
June 4, 2012 |
PRISM CEMENT LTD AND ORS Vs. N S KANTHAIAH SHETTY
|
August 7, 2012 |
PRIYA @ BHARATI W/O DATTANAND VERNEKAR; KUMAR VISHAL S/O DATTANAND VERNEKAR AND ORS Vs. PRAVEEN KUMAR BASEGENNI S/O NIJALINGAPPA BASAGANI; BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD AND ORS
|
July 16, 2012 |
PROF S. SUNDARAJAN Vs. INDIAN INSTITUTE OF MANAGEMENT
|
November 15, 2012 |
PRUTHVI H.T Vs. SYNDICATE BANK
|
December 12, 2012 |
PUJARI DYAVEGOWDA Vs. SHANKARA
|
August 24, 2012 |
PULIYANDA .P. BOPANNA Vs. STATE OF KARNATAKA
|
December 10, 2012 |
PURAVANKARA PROJECTS LIMITED Vs. P DAYANANDA PAI
|
November 6, 2012 |
PURUSHOTHAMA Vs. STATE OF KARNATAKA REP BY PSI
|
July 6, 2012 |
Purushothama S/o. Late P V Venkataiah Ex Mayor, Mysore Municipal Corporation R/0.2127, 2nd Cross, Ashokpuram, Mysore Vs. S.M. Nandakumar S/o S D Madaiah and others
|
August 6, 2012 |
Purushothamma, S/o Mareappa Yadurumani and Vishwanath Reddy, S/o Saheb Gouda Mallada Vs. The State Through, Shahapur Police Station, Dist: Yadgir
|
September 12, 2012 |
PURVANKARA PROJECTS LIMITED Vs. URBAN DEVELOPMENT DEPARTMENT, BANGALORE
|
April 20, 2012 |
PUSHAPADANT DHARWAD BIN PADMAPPA DHARWAD Vs. VISHWESHWAR KHARE BIN PRAHLAD BHAT KHARE
|
September 14, 2012 |
PUSHPA JAIN Vs. STATE OF KARNATAKA
|
October 4, 2012 |
Pushpalatha W/o. Shivakumar Vs. Mr. Devamma W/o. Late Mallaiah
|
August 2, 2012 |
Pushpavathi M. D/o Manjegowda M.M. and others Vs. The State of Karnataka Represented by its Principal Secretary Health and Family Welfare Vikasa Soudha, Bangalore, The Secretary Department of Medical Education Vikasa Soudha Bangalore, The Direct
|
September 13, 2012 |
Puspanjali M.C. and Others Vs. Karnataka Power Transmission Corporation Ltd.
|
October 4, 2012 |
PUTHA BUILDERS AND DEVELOPERS Vs. N G BASAVARAJAPPA
|
July 25, 2012 |
PUTTAKKAIAH Vs. BASAMMA
|
September 22, 2012 |
PUTTAMADAMMA Vs. P.R.JANARDHAN
|
December 4, 2012 |
PUTTAMMA Vs. H D DHARMAPPA
|
July 3, 2012 |
Puttamma, W/o. late Shivayogi Vs. Jayamma, W/o. Shivanna
|
August 9, 2012 |
Puttanananjappa S/o Late Puttamadappa Vs. State of Karnataka Rep. by Its Principal Secretary Department of Urban Department M S Building, Bangalore 1, The Mysore Urban Development Authority Rep. by Its Commissioner JLB Road, Mysore. and The Spec
|
June 1, 2012 |
PUTTARAJA @ PUTTA AND ORS Vs. STATE OF KARNATAKA
|
July 24, 2012 |
PUTTARAJEGOWDA Vs. MANAGER, BAJAJ ALIENZ INSURANCE CO , LTD
|
November 2, 2012 |
Puttaswamachari, S/o. late Cheluvachari Vs. The Mysore Urban Development Authority, Jhansy Lakshmi Bai road, Mysore, by its Commissioner, The Special Land Acquisition Officer, Mysore Urban Development Authority, Jhansy Lakshmi Bai road, Mysore a
|
January 5, 2012 |
PUTTASWAMY Vs. H S SOMASHEKARA
|
July 25, 2012 |
Puttaswamy, S/o. Range Gowda Vs. The Branch Manager, The National Insurance Co. Ltd., Manjunatha Complex, Bus Stand Road, Hassan 573201 and Vijay Kumar, Major, S/o. Kanthe Gowda, Laxmisagara Village, Boovanahalli Post, Hassan Taluk
|
August 1, 2012 |
PUTTEGOWDA Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE
|
September 22, 2012 |
PYARE JAAN Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
|
October 4, 2012 |
QUEEN ELIZABETH Vs. COMMISSIONER
|
November 26, 2012 |
QVC REALTY CO. PVT. LTD. Vs. STATE
|
January 6, 2012 |
R ABBAIAH REDDY AND ORS Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
|
July 30, 2012 |
R C HARISHA Vs. STATE BY HASSAN RURAL POLICE
|
January 30, 2012 |
R C NARAYANA Vs. MANAGEMENT OF YUKEN LTD
|
August 7, 2012 |
R DINESH, S/O LATE G RAMAMURTHY Vs. C RAJESH, S/O CHINNAPPAYAN; BRANCH MANAGER, ORIENTAL INSURANCE CO LTD
|
October 16, 2012 |
R G SOMASHEKAR GOWDA Vs. COMMISSIONER OF POLICE BANGALORE CITY INFANTRY ROAD BANGALORE
|
February 2, 2012 |
R H REDDI Vs. HIGH COURT OF KARNATAKA
|
February 17, 2012 |
R LOKESH Vs. DIVISIONAL MANAGER
|
June 5, 2012 |
R Mahadevappa Vs. R Rajashekarappa
|
August 3, 2012 |
R MAHESH S/O SRI RAJU Vs. SRIDHAR K S/O KRISHNAN
|
October 11, 2012 |
R MALINI Vs. STATE OF KARNATAKA
|
January 30, 2012 |
R MALLIKARJUNAPPA Vs. C CHANNAKESHAVA
|
September 5, 2012 |
R MANJULA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 17, 2012 |
R NAGARAJA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
|
July 12, 2012 |
R NAGARATHNA Vs. G MALLIKARJUNA
|
October 12, 2012 |
R NAGESH Vs. RAVIKUMAR R
|
July 17, 2012 |
R NAGESH Vs. VINCENT ALVA
|
June 8, 2012 |
R PRAKASH KUMAR Vs. STATE OF KARNATAKA
|
December 10, 2012 |
R SAMPANGI RAMAIAH @ SHETRU Vs. H VENKATESH
|
July 6, 2012 |
R SIDDAPPA Vs. COMMISSIONER
|
March 1, 2012 |
R SRINIVASA MURTHY Vs. MUNICHINNAPPA
|
April 17, 2012 |
R SUBBA RAO MANE Vs. A S PRABHAKAR
|
July 24, 2012 |
R VEENA Vs. V V ANANTHA
|
June 7, 2012 |
R. Adilakshmi D/o Late B.R. Rudrashetty Vs. The State of Karnataka Represented by its Secretary to Government Education Department M.S. Buildings Sachivalaya-II Bangalore - 560001, The Bangalore University Represented by its Registrar Jnana Bhar
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September 13, 2012 |
R. Balaraman S/o N.C. Rathnam Vs. P. Muniswamy S/o M. Parashuraman
|
April 18, 2012 |
R. C. Narayana Vs. Management of M/s Yuken (India) Limited, P.B. No. 16, White Field Road, White Field, Bangalore- 560066 Represented by Its Vide President Operations
|
August 7, 2012 |
R. GANGABYRAIAH Vs. GENERAL MANAGER
|
August 6, 2012 |
R. Gopalakrishna Vs. Managing Director, KSRTC, Central Offices
|
October 9, 2012 |
R. JAGADEESH Vs. STATE BY BADANAVALU POLICE STATION, MYSORE DISTRICT
|
April 27, 2012 |
R. KRISHNA REDDY Vs. KOMALA
|
March 21, 2012 |
R. Lokesh @ Lokanna S/o Late Rudrappa Vs. Smt. Gangamma W/o. Basanna and others
|
October 4, 2012 |
R. Malini and others Vs. State of Karnataka
|
January 30, 2012 |
R. Mallikarjunappa S/o Late C. Ramasubbaiah Vs. Sri C. Channakeshava S/o Sri C. Aswathanarayana
|
September 5, 2012 |
R. MANJUNATH Vs. STATE OF KARNATAKA
|
July 13, 2012 |
R. Manjunatha, Son of K. Ramu Vs. G. Laxminaryanaraju, Son of Late Nagaratnamma and others
|
September 7, 2012 |
R. Mothiraj Vs. Haritha and others
|
October 1, 2012 |
R. Nagaraj S/o Late Ramaiah Vs. State of Karnataka By Its Principal Secretary Department of Housing and Urban Development, M.S. Building, Bangalore-560001, Bangalore Development Authority Kumara Park West Extension Bangalore-360020 Rep by Its Co
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April 18, 2012 |
R. NARAYANA SWAMY Vs. STATE OF KARNATAKA
|
August 16, 2012 |
R. Prakash S/o Sri Raju Chettiar Vs. Smt. Vishalakshi W/o Sri R. Prakash
|
August 1, 2012 |
R. Radha D/o. B. Ramachandra Reddy W/o. Sri. N. Laxman Reddy Vs. Sri. R. Srinivasamurthy @ R. Sai Srinivasmurthy
|
April 19, 2012 |
R. Rajashekaraiah S/o Sri Rudrappa Vs. The State of Karnataka by its Secretary to Government(2) Primary and Secondary Education M.S. Building, Dr. Ambedkar Veedhi Bangalore 560 001 and others
|
September 13, 2012 |
R. Ramakrishnan Vs. Sri C.L. Ravichandran S/o Late C.S. Loganathan
|
August 10, 2012 |
R. Shantha Murthy S/o. Rangachari Vs. The Divisional Controller Ksrtc., Chickballapur District Office: Divisional Controller CSI Hospital Road, Chickaballapur Town Chickballapur Taluk
|
March 13, 2012 |
R. SHARADAMMA Vs. T. JAYAPRAKASH
|
September 3, 2012 |
R. Thippeswamy, S/o Ramanna Vs. United India Insurance Co. Ltd., Do. 34/3, M.M.K. Complex, PB No. 237, Akkamahadevi Road, P.J. Extension, Davanagere-577002 and Sri. H.M. Jayanna, S/o Marulappa
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August 6, 2012 |
R. Unnikrishna, S/o. P.K. Raman Nair Vs. Sadashivappa, S/o. Madappa
|
September 4, 2012 |
R. VIJAYA KUMAR Vs. MUNIYAMMANNI
|
March 7, 2012 |
R.D. SUHASINI AND ANOTHER Vs. STATE OF KARNATAKA, THROUGH ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, (MEDICAL EDUCATION BANGALORE AND OTHERS
|
November 7, 2012 |
R.GOPALAKRISHNA Vs. MANAGING DIRECTOR KSRTC
|
October 9, 2012 |
R.V. Manjunatha Gowda, S/o. Veerakempaiah Vs. Sri G. Lakshmeesha, S/o. Late Gopalakrishna and Sri Suresh L.
|
August 1, 2012 |
R.Y. Agadi, Seniorit/No.27, S/o. Revanasiddappa Yallappa, C/o. Nagaraj B. Agadi Vs. State of Karnataka Represented by its Principal Secretary, DPAR (Service-ii), Vidhana Soudha, Bangalore - 560 001, The Secretary, Commerce and Industries Departm
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January 4, 2012 |
RADHA DODDAMANI VASANTA Vs. HIGH COURT OF KARNATAKA REPRESENTED BY THE REGISTRAR GENERAL
|
July 25, 2012 |
RADHAKRISHNA Vs. K NAGARAJU
|
June 4, 2012 |
Radhakrishna S/o. B.G. Hegde Vs. K. Nagaraju C/o. A. S. Kuppuraju No, 160, D. V. Layout Kumara Park West Bangalore and Shivani, No. 98 16th Main, 4th B Block Koramangala Bangalore
|
June 4, 2012 |
Rafik Ahmed Vs. State of Karnataka Urban Development Department, Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President IDSMT Dist Co-ordination Committee, Tumkur District, Tumkur and The Tumkur Mahanagara Palike Tu
|
August 9, 2012 |
RAGHAVENDRA ALIAS VEERA RAGHAVA Vs. STATE
|
June 6, 2012 |
RAGHAVENDRA ENTERPRISES Vs. STATE OF KARNATAKA
|
September 28, 2012 |
RAGHAVENDRA J N ALIAS RAGHU Vs. STATE OF KARNATAKA BY RAJARAJESWARI NAGAR POLICE
|
August 6, 2012 |
Raghavendra Parboiled Industries Gadwal Road, Raichur-584102, by its Partner S. Purushotham and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi-110006, The State of
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November 29, 2012 |
Raghavendra Rao, S/o. Jagannath Rao Vs. The Authorized Officer, Canara Bank, Mico Branch, Adugodi, Bangalore-560 030 and M. Gangadhara, S/o. M. Madappa
|
June 4, 2012 |
Raghupathy S/o. Krishtayya Poojar Vs. The State of Karnataka Through Deputy Commissioner Dist.: Raichur-584101, The Chief Secretary Zilla Panchayat Dist.: Raichur-584101 and The Deputy Director of Public Instructions Dist.: Raichur-584101@respon
|
November 27, 2012 |
RAGHURAM V SHETTY Vs. K KOCHU SHETTY
|
November 20, 2012 |
RAHATH JAN AND ORS Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS
|
September 12, 2012 |
Raja @ Rajappa, S/o, Rangappa Vs. Raghavendra, S/o. Madivalappa
|
January 6, 2012 |
RAJA BAHADDUR Vs. STATE OF KARNATAKA
|
November 21, 2012 |
Raja Shekar S/o Sidda Shetty R Vs. Lakshmana B
|
August 13, 2012 |
RAJA, S/O RAMESH Vs. STATE OF KARNATAKA
|
September 5, 2012 |
RAJAGOUDA ADAGOUDA BHUJAGOUDAR Vs. STATE OF KARNATAKA
|
August 7, 2012 |
RAJALAKSHMI K W/O NAGESH KUMAR AND ORS Vs. A SHIVANARAYAN, S/O KEERAN AND ORS
|
December 3, 2012 |
RAJAMMA Vs. MARUTHI
|
November 21, 2012 |
RAJAMMA Vs. SHANMUGAM
|
December 11, 2012 |
Rajanna KG S/o Pumagaiah Major Vs. The State of Karnataka by The Halasurugate Police Station Bangalore 560002
|
September 4, 2012 |
Rajappa S/o. Mallappa Joller Vs. The State Through Yadgir Rural Police Station Tq: and dist: Yadgir
|
September 10, 2012 |
RAJARAJESHWARI CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
|
July 25, 2012 |
RAJASHEKAR S/O YOGAPPA NAYAK Vs. STATE OF KARNATAKA
|
October 11, 2012 |
RAJASHEKHAR S/O BASANAGOUDA HIPPARAGI Vs. G RAVIKUMAR, MAJOR S/O GOVINDRAO; NATIONAL INSURANCE COMPANY LIMITED
|
July 17, 2012 |
RAJATHA ENTERPRISES; SRINIVASA ENTERPRISES AND ORS Vs. STATE OF KARNATAKA AND ORS
|
July 6, 2012 |
RAJEEV JAIN Vs. STATE OF KARNATAKA BY VYALIKAVAL POLICE STATION
|
June 12, 2012 |
Rajeev Ranjan S/o Vinod Kumar Singh Vs. The Registrar Sir Visveshwaraiah Technological University Jnan Sangama Belgaum and The Principal Sambhram Institute of Technology M.S. Palya, Bangalore - 97
|
August 13, 2012 |
RAJESH KOTTARI AND ORS Vs. STATE OF KARNATAKA
|
July 3, 2012 |
Rajesh Kumar Singh @ Raj Singh, S/o. Tribhun Singh Vs. Murthy V. S/o. Veerappa, No. 92, Dasanapura Post and Hobli, Bangalore North Taluk and The Manager, The Oriental Insurance Company Limited, No. 44, Anantha Complex, Peenya 1st Stage, Bangalor
|
March 15, 2012 |
RAJESH R S/O RAMAPPA P Vs. STATE OF KARNATAKA BY RURAL POLICE STATION, BHADRAVATHI
|
July 26, 2012 |
Rajesh S/o. Late Shankarappa No. 150, 3rd Cross 3rd Main, Sanjaynagar Marathalli, Bangalore Vs. State of Karnataka Rep. by its Secretary Department of Home Vidhana Soudha, Bangalore - 01, Commissioner of Police Bangalore City, Bangalore, CCB Pol
|
September 28, 2012 |
RAJESHWARI Vs. STATE OF KARNATAKA
|
July 9, 2012 |
Rajeshwari W/o Late Raghavendra Singh D/o Late S. Ramachandra Vs. Munikrishna S/o Gangappa
|
April 16, 2012 |
Rajiv School of Nursing B.D. Road Chitradurga Rep by its Principal Smt. Roopadevi N and others Vs. The Karnataka Nursing Council by its Registrar Gandhinagar Bangaloe-560009 and The Secretary Medical Education Vikas Soudha Bangalore
|
August 1, 2012 |
Raju Vs. State of Karnataka
|
August 1, 2012 |
RAJU Vs. AHDHAVAN BANKERS REPRESENTED BY MANAGER
|
February 6, 2012 |
RAJU ALIAS LOTTERY RAJU Vs. STATE OF KARNATAKA
|
August 14, 2012 |
RAJU CHAVAN Vs. STATE OF KARNATAKA
|
December 20, 2012 |
Raju M. Varghese S/o. K.N. Verghese and Sri. Kuriyan Verghese S/o. K.O. Verghese Vs. The State of Karnataka Rep. by its Principal Secretary Revenue Department Vidhana Soudha Bangalore - 560001, The Deputy Commissioner Bangalore Urban District Ba
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April 17, 2012 |
Rakesh Ponnappa S/o. Mittu Poovaiah Vs. State of Karnataka By Ulsoorgate Women Police Station Bangalore-560 002 and 2. Smt. Rashmi W/o. Rakesh Ponnappa
|
April 16, 2012 |
RAMA ALIAS RAMEGOWDA Vs. STATE BY PANDAVAPURA POLICE
|
January 9, 2012 |
RAMA REDDY Vs. MANAGING DIRECTOR, BMTC
|
October 4, 2012 |
RAMABAI AMBEDKAR Vs. COMMISSIONER AND DIRECTOR OF FOOD
|
November 5, 2012 |
RAMACHANDRA Vs. NINGAPPA DATTATRAYA KOLKAR
|
June 15, 2012 |
RAMACHANDRA POOJARY Vs. HARISHCHANDRA POOJARY
|
November 21, 2012 |
Ramachandramurthy Vs. Sri Vignesha Padiynr
|
April 19, 2012 |
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
|
November 2, 2012 |
RAMADASAIAH Vs. ADHYAKASHA ZILLA PANCHAYATH
|
March 12, 2012 |
RAMAIAH Vs. BIPIN S/O BAL CHANDRA CONULAKAR
|
June 8, 2012 |
Ramaiah and others Vs. State By Banakal Police, Chikkamagalur District
|
July 25, 2012 |
RAMAIAH HANUMAIAH Vs. RUDRAMMA T N CHANNAGIRIYAPPA
|
April 17, 2012 |
RAMAKKA Vs. STATE OF KARNATAKA
|
July 4, 2012 |
RAMAKRISHNA NARAYAN BHAT Vs. SURYANARAYAN ANANT BHAT
|
July 5, 2012 |
RAMAKRISHNA NAYAK Vs. DEEPA S RAO
|
June 6, 2012 |
Ramakrishna S/O Shivannegowda Vs. K.T. Sujatha
|
September 13, 2012 |
RAMAKRISHNAPPA Vs. RUDRAMMA
|
September 27, 2012 |
RAMALINGAPPA S/O BASANNA Vs. SHIVARAO S/O BHEEMANNA
|
December 5, 2012 |
RAMANAN S/O NARAYANA Vs. KRISHNAPRASAD ADYANTHAYA
|
July 6, 2012 |
Ramanjanaiah @ Ramanji Vs. ICICI Lombard Motor Insurance Traders Zenith House
|
March 15, 2012 |
RAMANNA @ RAMESH S/O BASAVANNEPPA HUTAGI Vs. STATE OF KARNATAKA
|
September 10, 2012 |
Ramanna @ Ramesh S/o. Basavanneppa Hutagi Vs. The State of Karnataka BY State Public Prosecutor High Court of Karnataka Circuit Bench Dharwad Through Hubli Rural Police
|
September 10, 2012 |
Ramanna and others Vs. Channamma and others
|
November 22, 2012 |
Ramappa @ Shunti Ramappa and others Vs. The State of Karnataka by Holehonnur Police Station Holehonnur
|
August 13, 2012 |
RAMAPPA ALIAS SHUNTI RAMAPPA Vs. STATE OF KARNATAKA BY HOLEHONNUR POLICE STATION
|
August 13, 2012 |
RAMASWAMY S/O LATE RAMEGOWDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 25, 2012 |
RAMESH Vs. STATE OF KARNATAKA
|
July 23, 2012 |
RAMESH KARKERA Vs. KRISHNANANDA HOLLA
|
June 8, 2012 |
RAMESH KESHAV Vs. CBI B S AND F C
|
July 17, 2012 |
Ramesh M. Proprietor of M/s. Kleanwell Paper Products, No. 38, KIADB Industrial Area, Doddaballapur, Bangalore - 560203 Bangalore office at No. 46, 3rd Cross, 4th lock, Kumara Park West, Bangalore - 560020 Vs. Yateendra lain, Son of Manoharmalji
|
September 6, 2012 |
RAMESH NARAYANASWAMY Vs. COMMISSIONER
|
September 21, 2012 |
RAMESH S BATTIKOPPA Vs. STATE OF KARNATAKA
|
August 24, 2012 |
RAMESH S/O RAJAMANIKYAM Vs. STATE OF KARNATAKA
|
September 10, 2012 |
RAMESH S/O SIDDA NAIKA Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
|
July 26, 2012 |
RAMESHA Vs. STATE OF KARNATAKA
|
June 6, 2012 |
RAMESHA Vs. DHANANJAYAMURTHY
|
July 18, 2012 |
RAMESHA S/O LATE CHIKKANAJAIAH Vs. STATE OF KARNATAKA BY CHANDRA LAYOUT POLICE
|
July 19, 2012 |
Rameshchandra S/o. Jeevaraj Lodaya Vs. Rajashekarayya Mursavirayya
|
January 6, 2012 |
RAMKRISHNA Vs. SECRETARY HOME DEPT VIDHANA SOUDHA
|
March 9, 2012 |
RAMU Vs. STATE OF KARNATAKA RURAL POLICE STATION BHADRAVATHI
|
July 27, 2012 |
RAMYA Vs. STATE OF KARNATAKA
|
February 28, 2012 |
RAMYA BALAN Vs. KARNATAKA STATE NURSING COUNCIL
|
August 6, 2012 |
Ranga Recreation Association Lakshmi Complex Hosadurga Road Near Bus Stop, Holalkere Chitradurga District Rep. by its Secretary Sri. Devraj S. Vs. The State of Karnataka Rep. by its Secretary Department of Home Vidhana Soudha Bangalore - 1 and o
|
January 12, 2012 |
Ranganatha, S/o. Rangappa Vs. State by Food Inspector, Chitradurga
|
January 24, 2012 |
Rangappa S/o Karigowda Vs. The Manager The New India Assurance Co. Ltd. Chandana Complex, Harshamahal Road P B No. 96, Hassan - 573201 and K P Harisha, S/o K R Puttegowda
|
August 8, 2012 |
Rangaraju, S/o. Ramashetty Vs. Jinesh, S/o. Joseph
|
January 3, 2012 |
RANGASWAMY Vs. STATE OF KARNATAKA
|
August 17, 2012 |
RANGASWAMY Vs. STATE OF KARNATAKA
|
August 30, 2012 |
Rangaswamy S/o Late Rangappa Vs. Smt. C.V. Lalitha No. 58/10, Nanjundeshwara Off Set Printers, Byraveswara Complex T. Dasarahalli Bangalore - 560 057 and The Branch Manager M/s National Insurance Co. Ltd., No. 911, Dasappa Complex T. Dasarahalli
|
March 15, 2012 |
Range Forest Officer (Local) Srinivasapur Kolar District, The District Forest Officer Kolar District, Kolar and The Chief Conservator of Forest "Aranya Bhavan", 18th Cross Malleshwaram Bangalore-560003 Vs. N. Narayan Swamy Major, S/o. Narasimhap
|
August 14, 2012 |
RANI Vs. STATE OF KARNATAKA
|
September 24, 2012 |
RANJITH Vs. STATE OF KARNATAKA
|
August 1, 2012 |
Ranjith S/o Sri. Boraiah Vs. State by Maddur Police, Represented by State Public Prosecutor, High Court Building, Bangalore-560 001
|
June 1, 2012 |
RANJITH S/O SRI.BORAIAH Vs. STATE BY MADDUR POLICE
|
June 1, 2012 |
Ranjitha. P. Rajanal, W/o Pradeep. S. Rajanal, R/a No. 104/B, KPWD Residential Quarters, Jeevan Bhima Nagara, Bangalore 560075 Vs. Sri K.K. Shekar, S/o Kuppaswamy
|
January 4, 2012 |
Rapsri Engineering Products Components Limited Registered Office at 40/2 Gowdanapalya Subramanyapur P.O. Bangalore-560 061 Vs. Nil
|
April 20, 2012 |
RATANLAL Vs. T.G. SATHISH
|
August 6, 2012 |
Rathna Bai, W/o Manjappa @ Manjoji Rao, Sri. M. Dinesh, S/o Manjappa @ Manjoji Rao, and SRI. M. Mohana, S/o Manjappa @ Manjoji Rao Vs. Sri Basavarajappa, S/o A. Higunda Ramanna
|
January 24, 2012 |
Rathna Govindaraju @ Rathnamma, W/o Govindaraju Vs. The Oriental Insurance Co. Ltd., DO XII, Jayalakshmi Mansions, Dr. Rajkumar Road, 4th Block, Rajajinagar, Bangalore - 560 010, Shankaregowda S/o Doddegowda, Narihalli, Didaga Post, Hirisave Hob
|
January 12, 2012 |
Rathna Vasudev, W/o. M.B. Vasudev, Rep. by her General Power of Attorney Holder her husband, M.B. Vasudev, S/o. Bettegowda Vs. The Spl. Land Acquisition Officer, Pandavapura
|
January 2, 2012 |
RATHNAKAR ACHAR Vs. SUVARNA J
|
June 8, 2012 |
RATHNAMALEAMMA AND ORS Vs. G ABBOOBAKER SAHEB AND ORS
|
July 26, 2012 |
RATHNAMMA AND ORS Vs. K MUKUNDAPPA AND ORS
|
July 30, 2012 |
Rathnamma W/o Late Mahadevappa Vs. C Palaniyappa Annanagar Kaspapettai, Erode Tamilnadu, The Branch Manager National insurance Co. Ltd V.V. Road Mandya, Subbanna S/o Madappa
|
January 4, 2012 |
Ratnamma W/o Gopalaswamy Vs. N. Manoharan S/o N. Nataraj
|
August 13, 2012 |
RATNAWWA Vs. BASAVARAJ BASALINGAPPA
|
November 26, 2012 |
RAVAJI KALLAPPA SANADI @ RAJAPURI AND ORS Vs. BALAPPA CHANNAPPA SANADI @ RAJAPURI AND ORS
|
July 19, 2012 |
RAVI Vs. STATE OF KARNATAKA BY HAL POLICE STATION
|
August 1, 2012 |
RAVI ALIAS RAVIKUMAR Vs. STATE OF KARNATAKA
|
July 19, 2012 |
Ravi B Naik S/o Late Ramaiah Naik Vs. Jayanthi Naik W/o Krishna Naik
|
August 25, 2012 |
RAVI BELAGERE Vs. STATE OF KARNATAKA
|
August 17, 2012 |
RAVI KUMAR Vs. STATE BY HANUMANTHANAGAR PS
|
December 5, 2012 |
RAVI KUMAR Vs. STATE OF KARNATAKA BY NAGAMANGALA POLICE STATION
|
June 6, 2012 |
RAVI KUMAR @ RAVI KIRAN Vs. STATE
|
November 26, 2012 |
RAVI S/O CHANNAIAH Vs. STATE OF KARNATAKA BY Y N HOSAKOTE POLICE
|
July 17, 2012 |
RAVI VARUN KUMAR Vs. STATION HOUSE OFFICER
|
December 13, 2012 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
July 2, 2012 |
RAVILINGA Vs. STATE OF KARNATAKA
|
July 2, 2012 |
Ravindra Kumar S/o. Late Binodilal Gupta Vs. The State of Karnataka By Its Secretary Revenue Department Vidhana Veedhi Bangalore, The Deputy Commissioner Bidar and The Tahasildar Taluka Humnabad District Bidar
|
September 10, 2012 |
RAVINDRAKUMAR Vs. GOVERNMENT OF KARNATAKA
|
April 2, 2012 |
RAVINDRAKUMAR Vs. STATE OF KARNATAKA
|
October 3, 2012 |
Ravindrakumara S/o. Thimmegowda and others Vs. State of Karnataka Represented by The Hassan City Police, Hassan District, Represented by its State Public Prosecutor, High Court of Karnataka, Bangalore
|
October 17, 2012 |
RAVINDRANATH R Vs. R CHANDRASHEKAR
|
June 1, 2012 |
RAVISHANKAR VIDYA MANDIR TRUST AND ORS Vs. GOVERNMENT OF INDIA AND ORS
|
October 10, 2012 |
RAYANGOUDA, ADOPTED S/O BASAVANNEPPA Vs. YALLAPPAGOUDA BASANAGOUDA PATIL
|
July 27, 2012 |
Regional Manager National Insurance Co. Ltd. Regional Office, Subharam Complex, 144, M.G. Road Bangalore - 560001 Vs. Mahesh Yadav S/o Surinder Yadav
|
September 14, 2012 |
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. FAZEELA BEEVI F, D/O M THAHA AND ORS
|
September 13, 2012 |
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. PILLA REDDY S T S/O THIMMA REDDY; VARALAKSHMI W/O PILLA REDDY AND ORS
|
September 27, 2012 |
Regional Manager, Oriental Insurance Co., Ltd., Regional Office, No. 44/45, Leo Shopping Complex, Resideny Road Cross, Bangalore-25 Vs. Smt. Jamuna Rai, W/o. Late Susheel Rai
|
August 6, 2012 |
REGIONAL OFFICE, UNITED INDIA INSURANCE CO LTD Vs. GAYATHRIDEVI AND ORS
|
July 18, 2012 |
Regional Provident Fund Commisioner, Employees Provident Fund Organisation, Regional Office Peenya S (1) F, I Cross, I Stage, Peenya, Bangalore-560056 Vs. M/s. Sunsu Garments Private Limited, (Since Under Liquidation), Represented By Official Li
|
April 20, 2012 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KAYTEE SWITCHGEAR LTD
|
August 21, 2012 |
Regional Provident Fund Commissioner Employees Provident Fund Organisation Regional Office Peenya S(1) F, I Cross I Stage Peenya Bangalore-560058 Vs. M/s Automac (Mysore) (P) Limited SINCE Under Liquidation Represented by Official Liquidator Hig
|
April 20, 2012 |
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Bhavishayanidhi Bhavan, 109128, 2nd Stage, Gayathripuram Mysore - 570019 Vs. M/s Ramgopal Paper Mills Limited Since Under Liquidation, Represented by Official Liquidato
|
April 20, 2012 |
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Regional Office Peenya 9(1)F, I Cross I Stage Peenya Bangalore - 560053 Vs. M/s Chamundi Mopeds Since Under Liquidation Represented by Official Liquidator High Court of
|
April 20, 2012 |
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Regional Office Peenya S(1) F, I Cross, I Stage Peenya, Bangalore - 260058 Vs. M/s. Integrated Fashions Private Limited, (Since Under Liquidation), Represented By Offic
|
April 20, 2012 |
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. MALLIKA
|
August 2, 2012 |
Registrar General, High Court of Karnataka, Bangalore, State of Karnataka, Represented by its Secretary, Department of Personnel and Administrative Reforms, Vidhana Soudha, Bangalore-560001 and The Secretary to The Government of Karnataka, Department of L Vs.
|
September 20, 2012 |
REHAN PASHA Vs. STATE OF KARNATAKA REPRESENTED BY THE SECRETARY
|
September 27, 2012 |
REHMAN KHAN Vs. SIDDAGANGAMMA
|
August 2, 2012 |
REKHA W/O ASHOK KURANKAR Vs. MANOHAR S/O NARAYAN KURANKAR AND ORS
|
July 23, 2012 |
Rekha W/o. Late. M.K. Shivanna Vs. Managing Director, Owner-Cum-Internal Insurance Fund of the KSRTC, Sarige Bhavana, K.H. Double Road, Shanthinagara, Bangalore - 560 027
|
August 13, 2012 |
Reliance General Insurance Company Limited, Earlier at No. 3, I floor, Manandi Plaza, St. Marks Road, Bangalore. Now at No. 28, 5th Floor, East Wing, Centenary Building, M.G. Road, Bangalore-560001. By its Deputy Manager Vs. T.C. Sandeep, S/o. C
|
June 1, 2012 |
Reliance General Insurance Company Limited. No. 3. 1st Floor, North Wing, Mandi Plaza, St. Marks Road, Bangalore, now at No. 28, 5th Floor, East Wing, Centenary Building, M.G. Road, Bangalore - 560001 Vs. Muthaiah and others
|
January 12, 2012 |
REMCO BHEL HOUSE BUILDING Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 4, 2012 |
Renuka G.B. D/o Basavappa Vs. The Managing Director B.M.T.C., K.H. Road, Shantinagar, Bangalore - 560027 and The Divisional Manager United India Insurance Co. Ltd., No. 19-19/1, DO-IV, South End Road, 2nd Floor, Basavanagudi Road, Bangalore - 56
|
January 6, 2012 |
RENUKA PRASAD ALIAS KULLA ALIAS PRASAD Vs. STATE OF KARNATAKA BY CHICKPET POLICE
|
August 14, 2012 |
Renuka W/o late Prakash and others Vs. The Senior Divisional Manager The National Insurance Co. Ltd. Prestige Complex, Ramaswamy Circle Mysore and Thimmappa S/o Ramegowda
|
September 14, 2012 |
RENUKA, W/O. VENKATASWAMY Vs. T.S. CHANDRASEKHAR
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November 21, 2012 |
RESHMA Vs. STATE OF KARNATAKA BY R.T.NAGAR POLICE STATION
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December 7, 2012 |
RESHMA ALIAS GOVINDAMMA Vs. STATE OF KARNATAKA
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July 25, 2012 |
Reshma Bhanu W/o. Late Habibulla Shariff Vs. The Divisional Controler KSRTC, 5th Division Bangalore- 560001
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January 5, 2012 |
Riaz Ahmed S/o late Abdul Suban Vs. Ummesalma W/o Riaz Ahmed
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August 1, 2012 |
Riyana D Souza, D/o. Cyprian D Souza Vs. Sayyad Aithaula, S/o. Abdul Sattar, D. No. 31, Darga Compound, Jayamahal Road, Bangalore and The New India Assurance Co., Ltd., Divisional Office, VIII, No. 47, III Floor, Gopala Complex, Bazar Street, Ye
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August 8, 2012 |
RIYAZ AHMED Vs. V. SURESH
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October 30, 2012 |
RIZWAN N K Vs. STATION HOUSE OFFICER
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July 17, 2012 |
Rohini.P W/o N. Sharath Vs. Bangalore University Bangalore Rep. By The Registrar, The State of Karnataka Department of Higher Education Vikasa Soudha Bangalore-560001 Rep. By Its Secretary and The Principal Dr. Rammanohar Lohia College Bangalore
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April 20, 2012 |
Ronald D. Colaco S/o Late F.B.L. Colaco Vs. Official Liquidator M/s Janamadhyama Prakashana Ltd., (in Liquidation) (Attached to High Court of Karnataka) Corporate Building, No. 26-27, 12th Floor, Rahje Towers, M.G. Road, Bangalore
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January 6, 2012 |
ROOPESH Vs. STATE BY KARNATAKA
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August 16, 2012 |
ROYAL SUNDARAM ALLAINCE INSURANCE CO LTD Vs. THRIVENAMMA
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October 10, 2012 |
RPG Cables Limited Hebbal Industrial Area Hootagalli, Belavadi Post Mysore 571186 Vs. Sri G.M. Kulkarni
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November 26, 2012 |
RUCHI SOYA INDUSTRIES Vs. UNION OF INDIA
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January 20, 2012 |
RUDRAGOUDA Vs. DIVISIONAL CONTROLLER
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December 10, 2012 |
RUDRAPPA Vs. H.R. SHIVAKUMAR
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September 4, 2012 |
RUDRAPPA Vs. H R SHIVAKUMAR
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September 14, 2012 |
RUDRAPPA S/O THIPPANNA AND ORS Vs. KALAMMA W/O HANUMANTHAPPA AND ORS
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August 6, 2012 |
RUDRESH Vs. DIVISIONAL MANAGER
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June 4, 2012 |
Rukhein Davis S/o Late Mr. Davis John Vs. Null
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January 11, 2012 |
Rukhyabi widow of Dr. N.M. Jaffar, 81 years, since deceased by her legal representatives Fairoz Ali w/o T.S. Mohammed Ali, D/o Rukhayabi, 72 years and others Vs. The Land Tribunal (1st) Karkal. D.K. By its Chairman, The State of Karnataka, By it
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August 7, 2012 |
Rukia Vs. The Government of Karnataka Rep. by its Chief Secretary, Vidhana Soudha, Bangalore and others
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June 4, 2012 |
S A SURESH S/O ANJANAPPA AND ORS Vs. DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS
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July 19, 2012 |
S A SURYANARAYANA Vs. M S DEVENDRAPPA
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August 14, 2012 |
S ANAND Vs. LAKSHMI
|
February 6, 2012 |
S Ananda and others Vs. Visveswarya Technological University Gnana Sangama Belgaum - 590018 Represented by its Vice Chancellor and Regional Office Visveswaraya Technological University RCHS Layout Annapoorneshwarinagar Nagarbhavi Bangalore Repre
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September 28, 2012 |
S ANANDA BABU S/O LATE RAMACHANDRA RAO Vs. V PAPANNA S/O T APPAIAH AND ORS
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September 12, 2012 |
S ARJUN RAO BIRJE Vs. VITTAL RAO BIRJE
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March 6, 2012 |
S ARPUTHA SAMY S/O LATE SAWARI MUTHU AND ORS Vs. C RAGHU AND ORS
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August 6, 2012 |
S ARUN KUMAR SHETTY, S/O B S R SHETTY; JOHN FERNANDEZ, S/O LATE MARIAN FERNANDEZ AND ORS Vs. SPECIAL LAND ACQUISITION OFFICER AND COMPETENT AUTHORITY; NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS
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July 16, 2012 |
S B NAGARAJU S/O BEEREGOWDA Vs. STATE BY ARAKALGUD POLICE
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October 4, 2012 |
S BASAVARAJAPPA Vs. DISTRICT COMMISSIONER
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February 23, 2012 |
S BHYRAPPA Vs. MYSORE CITY CORPORATION
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February 15, 2012 |
S C CHANDRASHEKAR Vs. KRISHNAPPA S/O NANJAPPA
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June 7, 2012 |
S DAYANANDA Vs. KRISHNARAJENDRA CO OPERATIVE BANK LTD
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July 13, 2012 |
S H KRISHNA MURTHY Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
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July 16, 2012 |
S HUSSAIN AND ORS Vs. ARUN KUMAR DHAMA AND ORS
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August 23, 2012 |
S KAMALAMMA Vs. R K SULOCHANA
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June 5, 2012 |
S KRISHNA MURTHY Vs. HOYSALA BUILDING DEVELOPMENT
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March 21, 2012 |
S Krishna Murthy and others Retd. ITI Officer Authorised Representative of ITI Retired officers and Allottees of Chaitanya Apartments Creditors to M/s. Hoysala Building Development Co. Pvt. Ltd., (In Liquidation "Sri Krupa Nilaya", No. 28-29 1st Cross, Wa Vs.
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March 21, 2012 |
S L HALESHAPPA Vs. STATE OF KARNATAKA BY BHADRAVATHI RURAL POLICE
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August 3, 2012 |
S M KANNAPPA AUTOMOBILES PVT LTD Vs. BHUPINDER RAI
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March 22, 2012 |
S M MANJAPPA S/O ANANDAPPA Vs. SURESH BASAVARAJ BANDAMMANAVAR; CHANDRASHEKARAPPA S/O CHANNAVEERAPPA MUNDASAD AND ORS
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July 26, 2012 |
S MANGALA D/O S SHANAMUKAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
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September 10, 2012 |
S MANIRAJU S/O K M SONNAPPA Vs. STATE BY LOKAYUKTA POLICE M S BUILDING
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July 26, 2012 |
S MANJULADEVI Vs. S BALAKRISHNA
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June 5, 2012 |
S Mathivathanan S/o late Madappa Shetty Vs. Smt. M Jayamma W/o late Muninagappa
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August 1, 2012 |
S MOULANA Vs. PRANNATH YADAV
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July 3, 2012 |
S N BASAVARAJAPPA Vs. MANAGEMENT OF VIGNYAN INDUSTRIES LTD
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July 27, 2012 |
S N KANAVEEMAT Vs. STATE OF KARNATAKA
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October 3, 2012 |
S N RAVINDRA AND ORS Vs. PRATHIBA MADHUSUDHAN DAFTARI AND ORS
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October 18, 2012 |
S N SRINIVAS Vs. RAVEESH KUMAR M
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July 18, 2012 |
S NAGARAJU Vs. KARANATAKA STATE ROAD TRANSPORT COR
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January 23, 2012 |
S NAGARAJU AND ORS Vs. STATE OF KARNATAKA AND ORS
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October 9, 2012 |
S NARASIMHA MURTHY Vs. INDIAN OVERSEAS BANK
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October 11, 2012 |
S P SRINIVASA Vs. STATE OF KARNATAKA
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October 12, 2012 |
S PADMASANKAR Vs. ADELINE PRIYADARSHINI SEBASTIAN AND ORS
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July 23, 2012 |
S PRABHAKARA Vs. STATE OF KARNATAKA
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December 28, 2012 |
S PRAVEEN Vs. STATE OF KARNATAKA
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June 25, 2012 |
S R JAYASHANKAR Vs. BALDEV SINGH
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November 5, 2012 |
S Ramachandra S/o Sampangi Ramaiah Vs. The Managing Director BMTC, Central Offices, K.H. Road, Shanthinagara Bangalore-27
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August 13, 2012 |
S RAVICHANDRAN Vs. STATE OF KARNATAKA
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September 11, 2012 |
S SALIM KHAN Vs. STATE
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August 27, 2012 |
S SANDHU MOHAMMED Vs. STATE OF KARNATAKA BY OLD TOWN POLICE STATION
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June 6, 2012 |
S SARAVANA S/O S SHEKAR Vs. D SHYAMALA DEVI D/O A DEVAN W/O S SARAVANA
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September 12, 2012 |
S SAROJA Vs. DEPUTY COMMISSIONER FOOD
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July 27, 2012 |
S SESHAGIRI S/O SEETHAPPA Vs. COMMISSIONER BRUHATH BANGALORE
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March 12, 2012 |
S SHANKAR Vs. MANJU ALIAS THRILLER MANJU
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August 3, 2012 |
S SHANTHA Vs. FOOD CENTER BY ITS PROPRIETOR
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July 26, 2012 |
S SHASHIKUMAR S/O SIDDAIAH Vs. G R SHANKAR RAO S/O GINGADE RUDRAPPA; SIDDAIAH S/O LATE VEERATHAIAH
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November 21, 2012 |
S SHIVASHANKAR PRASAD Vs. D A GOPALA
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August 24, 2012 |
S SIDDAGANGAIAH S/O SHAMANNA AND ORS Vs. LALITHAMMA D/O LATE SHAMANNA AND ORS
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September 7, 2012 |
S SOMASHEKAR Vs. STATE OF INDIA BY C B I
|
July 6, 2012 |
S SREEDHAR Vs. MAHABALESHWAR AUTO INDUSTRIES PRIVATE LIMITED
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June 7, 2012 |
S SREEDHAR REDDY Vs. SOUMYA
|
July 4, 2012 |
S T KRISHNAPPA Vs. CANARA NIDHI LTD
|
August 31, 2012 |
S V BASAVARAJA Vs. MANJUNATHA S OLEKAR
|
October 19, 2012 |
S V KORTI, S/O SETTAPPA Vs. STATE OF KARNATAKA
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August 22, 2012 |
S V MANJUNATHA Vs. NAYANAPPA
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August 1, 2012 |
S VASUDEVA Vs. GOVERNMENT OF KARNATAKA
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August 25, 2012 |
S VENKATESH Vs. STATE OF KARNATAKA
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July 24, 2012 |
S. ARPITHA Vs. SUJATHA
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January 2, 2012 |
S. Chandrakanth, D/o Late Salappa Vs. Srikantadatta Narasimha Raja Wodeyar
|
August 1, 2012 |
S. CHANDRASHEKAR Vs. STATE BY CBI, BANGALORE
|
January 17, 2012 |
S. Divya Wife of K. Narendra Babu, D/o Sampangi Vs. K Narendra Babu S/o N. Krishnappa
|
June 1, 2012 |
S. Glory Vs. Bangalore Development Authority, T. Chowdaiah Road, Kumara Park, Bangalore - 560020 Represented by its Commissioner
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August 13, 2012 |
S. Kamalamma W/o Late Thippanayaka Vs. R.K. Sulochana D/o M.R. Krishnaji
|
June 5, 2012 |
S. LOKANATHA Vs. S. VARALAKSHMI
|
December 13, 2012 |
S. Mahadesha, S/o. Shivamallappa and others Vs. The State of Karnataka, Rep. by its Secretary, Education Department, M.S. Building, Bangalore-1, The Commissioner of Public Instructions in Karnataka, Nrupathunga Road, Bangalore-1 and The Deputy D
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August 2, 2012 |
S. Murugesha Chetty, S/o. Subramanya Chettiar Vs. Sri R. Nagaraju, S/o. T.P. Rajappa
|
September 3, 2012 |
S. NAGARATHNA Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
|
February 28, 2012 |
S. Narayanappa @ Narayana Reddy, S/o. Late Sunkappa Vs. The Bangalore City Corporation, represented by its Commissioner, J.C. Road, Bangalore - 560002 and Smt. Rukmani Bai, W/o. Kedarmal
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January 2, 2012 |
S. Papanna, S/o Late M. Singraiah Vs. M. Jagadish Pai, S/o Rain Pai
|
March 13, 2012 |
S. RACHAIAH SINCE DECEASED BY LEGAL REPRESENTATIVES Vs. N. SAROJAMMA
|
September 22, 2012 |
S. Salim Khan, S/o. Sattar Sab Vs. The State By Yelahanka Police Station, Bangalore
|
August 27, 2012 |
S. Sangeetha @ Thamilarasi W/o Late Sri A Rajan Vs. The Divisional Personnel Officer Divisional Office Personal Branch South Western Railways Bangalore - 560 023
|
October 18, 2012 |
S. SHAKUNTHALA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 21, 2012 |
S. Shivashankarappa S/o late S. Manappa Vs. Mr. G. Nagaraju S/o late V. Gopalappa Raju
|
September 13, 2012 |
S. SHOBHA Vs. RAJANEESH GOEL
|
November 23, 2012 |
S. SRINIVAS Vs. DAKSHAYINI
|
December 5, 2012 |
S. Thimmaraja, Junior Telecom Officer, Bangalore Telephone Exchange, Centre Davangere Vs. State by CBI PS (Special)
|
April 17, 2012 |
S. VASUDEVA Vs. GOVERNMENT OF KARNATAKA REP BY ITS CHIEF SECRETARY VIDHANA VEEDHI
|
October 25, 2012 |
S. Venkatarama S/o Shivappa Vs. Sadiq
|
April 20, 2012 |
S. Vijaya Gopal, Major Vs. T. Seethapathi, Since Dead By Lrs (Smt. Vijayalakshmi
|
January 10, 2012 |
S.A. Chondawwa and others Vs. Smt. Nallamakkada Lalitha, D/o. Sri. N. Poovaiah Kavadi Village Ammathi, Virajpet Taluk, Kodagu District and others
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April 17, 2012 |
S.A. Sabastian Vs. G. Thipperangaiah
|
March 1, 2012 |
S.A. Suryanarayana, S/o. G. Adinarayanaiah Vs. M S. Devendrappa, S/o Shivalingappa
|
August 14, 2012 |
S.A. WAHAB Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
December 11, 2012 |
S.A.SABASTIAN Vs. G.THIPPERANGAIAH
|
March 1, 2012 |
S.AMEER Vs. BHIMA DINAS.K
|
October 30, 2012 |
S.C. NAGARAJ Vs. G. MANJU, SHIVANANDA AND ORIENTAL INSURANCE COMPANY LTD.
|
October 19, 2012 |
S.C. Sadashiva, S/o. S. Chandrashekar Jois Vs. Smt. Poornima. K.S., W/o. Sri. T.P. Ashoka and others
|
November 22, 2012 |
S.C. SRINIVASA Vs. COMMISSIONER OF EXCISE IN KARNATAKA
|
June 20, 2012 |
S.D. Fernandes Since Deceased By His Lrs. and others Vs. D.V. Padmanabhaiah Since Deceased By His Lrs. and others
|
November 16, 2012 |
S.H. AJAPPA Vs. STATE BY ANAVATTI POLICE STATION
|
April 27, 2012 |
S.J. Nagaraj S/o S.P. Jinadathappa Vs. M/s B.H. Govindaiah Setty
|
October 18, 2012 |
S.K. Paramesh Gowda @ Girisha S/o Kalegowda Vs. State of Karnataka by Channarayapatna Town P.S
|
September 26, 2012 |
S.K. Ramesh S/o S. Kunja Poojary Vs. Sri K.S. Prasad S/o Subbraya K.K.
|
April 20, 2012 |
S.M. KANNAIAH Vs. THE STATE OF KARNATAKA
|
April 16, 2012 |
S.M. Krishna S/o. Sri S.C. Mallaiah Vs. State of Karnataka By Lokayukta Police Rep. by its Public Prosecutor High Court of Karnataka Bangalore and Sri Ysm Abraham T.J. S/o. Joseph T.A.
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January 20, 2012 |
S.M. Lakkanna Vs. Sri. R. Ravi @ Karigowda
|
January 5, 2012 |
S.M. MANJUNATH Vs. STATE OF KARNATAKA
|
September 7, 2012 |
S.M.SOMASHEKAR Vs. K.SURYANARAYANA
|
December 4, 2012 |
S.MALLESHWARRAO S/O. VENKATA SUBBARAO Vs. BOKKA VENKATESHWARRAO S/O. NAGANNA
|
July 20, 2012 |
S.N. CONSTRUCTIONS Vs. STATE OF KARNATAKA
|
September 14, 2012 |
S.N. MUNIYAPPA Vs. ERAMMA W/O LATE NARAYANAPPA
|
September 22, 2012 |
S.N. Puttegowda, S/o late Nanjundegowda Vs. The State of Karnataka, Department of Revenue
|
September 28, 2012 |
S.N. Simha Vs. The State of Karnataka, Represented by its Secretary, Commerce and Industries Department, Vikasa Soudha, Dr. Ambedkar Veedhi, Bangalore - 560001 and others
|
October 4, 2012 |
S.N.PUTTEGOWDA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
|
September 28, 2012 |
S.P. Jayarma S/o Sanna Papaiah Vs. Bangarappa S/o Karadappa Major
|
March 13, 2012 |
S.P. SHRIDHAR Vs. THE STATE OF KAR.
|
September 21, 2012 |
S.R. Katti, S/o Ramachandra Katti and others Vs. The State of Karnataka Rep. By Its Secretary, Department of Sericulture Vikasa Soudha, Bangalore-01 and The Karnataka State Sericulture Resurch and Development Institute Thalaghattapura, Kanakapur
|
June 4, 2012 |
S.R. Rami Reddy, S/o. Mr. Ranga Reddy Vs. Mr. S. Eswara Reddy
|
January 9, 2012 |
S.R. RAVISHANKAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
August 17, 2012 |
S.R. Shanthala Murthy, W/o. Dr. N.G. Ramesh Babu Vs. Sri. V. Ramesh
|
November 2, 2012 |
S.R. UMA Vs. C NAGARAJAIAH
|
December 7, 2012 |
S.T. Chandregowda, S/o Late Thimme Gowda Vs. Smt D. Sumithra, W/o S T Chandregowda
|
January 3, 2012 |
S.T. Krishnappa, S/o. Thimmarayappa Vs. Mis. Canara Nidhi Ltd., A Company incorporated under the Companies Act, 1956, Having it Registere office at I Floor, Shantheri Road, Kumta. Having its Branch office at No. S. 501/502, 5th Floor, Manipal Ce
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August 31, 2012 |
S.V. Nandakumar, S/o. Late S.K. Venkatachalam Mudaliar Vs. S.V. Vijaykumar, S/o. late S.K. Venkatachalam Mudaliar
|
January 6, 2012 |
S.Y. Krishna Iyengar Vs. Asha
|
January 5, 2012 |
SABBIR Vs. STATE OF KARNATAKA
|
October 9, 2012 |
SABITHA DEVI Vs. S.K. SREEDEVI
|
March 12, 2012 |
SACHIN INDUSTRIES Vs. COMMISSIONER, MYSORE CITY CORPORATION
|
September 28, 2012 |
Sadashiva S/o. Sidarama Kembhavi Vs. Principal Secretary Higher Education Department M.S. Building, Bangalore 1, Director, Technical Education Palace Road, Bangalore and Principal Basaveshwara Engineering College Bagalkot
|
September 10, 2012 |
Sadashivaiah S/o Late Channabasaiah, Since Died by His L.Rs. Smt. Gurusiddamma Vs. The Land Tribunal, Malur Taluk, Malur, Represented By its Secretary and Venkataramanappa, S/o Kurigala Muniswamy
|
January 4, 2012 |
SADASHIVAYYA AND ORS Vs. PRABHAYYA AND ORS
|
July 19, 2012 |
SADIQ Vs. SHAKEEL MOHAMMED
|
January 2, 2012 |
SADIQ PASHA S/O ABDUL PASHA Vs. STATE OF KARNATAKA
|
July 3, 2012 |
SADIQULLA Vs. STATE OF KARNATAKA
|
June 7, 2012 |
SAGAI RAM S/O KOONNARAM Vs. STATE BY COTTONPET POLICE STATION BANGALORE
|
August 3, 2012 |
Sahebgouda S/o. Martandappa Halimani Vs. The State through Bhimarayanagudi Police Station Tq. Shahapur Dist. Yadgir and S.K. Hiremath Asst. Executive Engineer JBC Sub-Division No. VIII KBJNL, Water Resource Department Bheemarayanagudi Tq. Shahap
|
November 30, 2012 |
Sai Digital Printers and Suppliers Jayavargi Road, Gulbarga, Represented by its Proprietor Mallikarjuna Madiyala, S/o. Sharanabasappa Vs. State of Karnataka Department of Co-operative Societies, Vidhana Soudha, Bangalore, Rep. by its Secretary a
|
June 4, 2012 |
Sai Recreation Association No. 41, 2nd Main Road Near Palace Guttahalli Vinayaka Circle Bangalore-560003 Rep. By Its President Sri. N. Narasimhamurthy and others Vs.
|
December 18, 2012 |
SAIMANGALA ENTERPRISES Vs. REGIONAL PROVIDENT FUND
|
July 4, 2012 |
SAINIK WELFARE COOPERATIVE SOCIETY (KARNATAKA) LIMITED Vs. UNION OF INDIA
|
August 7, 2012 |
SAJID AHMED YALIWAL Vs. STATE BY WOMEN P.S.
|
September 28, 2012 |
SAJJAN RAJ SANKLA Vs. ASHOK KUMAR
|
September 5, 2012 |
SAKAMMA Vs. UNION OF INDIA
|
July 26, 2012 |
SAKAMMA H M D/O LATE MALLENINGAPPA H S Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
February 29, 2012 |
Sakaram S/o. Late Manikrao Chavan Vs. The District Fire Officer Janwada Road, Bidar District Bidar-585401 and others
|
November 2, 2012 |
SAKEENA BI Vs. ISMAIL KHAN S/O ABDULLA KHAN @ BABA SAB
|
October 30, 2012 |
SAKTHI MASALA (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
|
September 28, 2012 |
Salamma, W/o. Nandyalappa @ Nanjundappa Vs. The Special Deputy Commissioner, Bangalore District, Bangalore and others
|
August 14, 2012 |
Salauddin S/o Shahabuddin Vs. Ahluwalla Contractors India Ltd Shafia Jung Enclave, New Delhi Also: M/s Ahluwalla Contracts India Ltd HTL, Leela Palace Extension 23/4, 6th Cross, Kodihalli Village Bangalore and ICICI Lambord Insurance Co Ltd Regl
|
August 2, 2012 |
Saleem Madki, S/o Iman Hussain Vs. State by Sraswathipuram Police, Mysore-570009 and Sri Sharath, Manager, ICICI Lombard, General Insurance Company, No. 204, Myithri Arcade, 1st Floor, Kantharaj Urs Road, Saraswathipuram, Myosre-570009@responden
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December 14, 2012 |
SALEEM S/O ABDULLA Vs. STATE OF KARNATAKA
|
November 7, 2012 |
SALEEM S/O AJAZ KHAN Vs. STATE BY SIDDAPUR POLICE STATION
|
July 26, 2012 |
Salimabi D/o. Yusuff Sab, W/o. Abdul Jabbar Vs. City Municipality Chikmagalur Rep By Its Commissioner City Municipality Chikmagalur City
|
August 8, 2012 |
SAMANNAYA CHOUDARY Vs. STATE OF KARNATAKA
|
July 24, 2012 |
SAMANTHU BUSINESS FORMS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 7, 2012 |
Sameer Das S/o late Naveen Chandra Das Vs. The Manager The Oriental Insurance Co Ltd., Regional Office, Leo Complex, Residency Road Cross, M.G. Road, Bangalore - 560 001 and Umavivekananda Executive Director Vivek Hotels Pvt Ltd., JLB Road, Myso
|
January 3, 2012 |
Sameer S Rana @ Sanjay R. Thakur S/o R.S. Thakur Vs. Mr. Mohamad Ziauddin S/o Not Known to the Petitioner
|
August 10, 2012 |
Sampangi S/o late Nanjundappa Vs. Smt. N. Premalatha W/o Sri K. Ashok
|
August 2, 2012 |
SAMRATHMAL Vs. BASAVARAJAPPA
|
June 1, 2012 |
SANAULLA Vs. ORIENTAL INSURANCE CO LTD
|
October 4, 2012 |
SANDEEP M Vs. MANJUNATH BHAT
|
July 26, 2012 |
Sandeep P. Ijanthkar S/o P.B. Ijanthkar Vs. Mohammed Obedulla T.M. S/o Dastasgeerasab
|
October 30, 2012 |
SANDESH KUMAR UDUPI DISTRICT Vs. L JAWAHAR NAZARETH MANGALORE
|
January 6, 2012 |
SANDHYA RANI Vs. S VASANTHI GOPAL
|
July 25, 2012 |
SANDRA LESLEY ANNA BARTELS Vs. P. GUNAVATHY
|
November 29, 2012 |
Sangam Industries, Bappur Road, Sindhanur-584128, Raichur District, by its Proprietor Pampana Gowda and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies, and Consumer Affairs, Krishi Bhavan, New Delhi-110006, The
|
November 29, 2012 |
SANGANAGOUDA Vs. STATE
|
October 4, 2012 |
Sanganagouda B. Maltpatil and others Vs. Bhaghavan Chand S/o. Himmat Mal Since Deceased by His LRs., (Oak Chand S/o. Bhaghavan Chand, Mohan Chand S/o. Bhaghavan Chand
|
November 26, 2012 |
SANGAPPA RAMAPPA JAMBUR Vs. HONNAPPA
|
February 16, 2012 |
SANGAYYA S/O SIDDAYYA HIREMATH Vs. SUDHINDRA RAO S/O BHEEMASENA RAO
|
July 17, 2012 |
SANGHAVI BROS Vs. RAJANAYAK
|
August 24, 2012 |
SANGRAMAPPA Vs. STATE OF KARNATAKA
|
November 5, 2012 |
SANJAY DHANCHAND GHODAWAT S/O DHANCHAND GHODAWAT; SATISH DHANCHAND GHODAWAT S/O DHANCHAND GHODAWAT AND ORS Vs. ANNASAHEB MALAGONDA PATIL S/O MALAGONDA PATIL
|
July 25, 2012 |
SANJAY S/O PANDURANG DEVAKAR Vs. RANI KERUR
|
December 4, 2012 |
SANJAYA, S/O RAJASHEKARA; PRABHA @ PRAHALADHA, S/O RAJASHEKAR AND ORS Vs. STATE OF KARNATAKA
|
November 8, 2012 |
SANJEEV R. KHANDELWAL Vs. ENFORCEMENT OFFICER
|
April 27, 2012 |
Sanjeeva Achary Vs. N.D. Sabestian, Major, S/o. Devasya
|
January 12, 2012 |
SANJEEVA SHETTY Vs. KAMALA SHETTY AND ORS
|
December 13, 2012 |
SANJEEVAPPA S/O LATE SHAMBAIAH; GOPAMMA, W/O LATE SANJEEVAPPA AND ORS Vs. KRISHNARAJENDRA CHARITABLE TRUST; SPECIAL DEPUTY COMMISSIONER AND ORS
|
July 25, 2012 |
SANJEEVAPPAR PARASAPPA Vs. STATE BY HARAPANAHALLI POLICE STATION
|
July 3, 2012 |
SANNABHOVI ALIAS SONAPPA Vs. ORIENTAL INSURANCE CO LTD
|
June 1, 2012 |
SANNAIAH ALIAS BASAVARAJU Vs. STATE OF KARNATAKA BY JAYAPURA POLICE
|
July 27, 2012 |
SANNAMADAIAH ALIAS MAHADEVA Vs. STATE OF KARNATKA
|
July 17, 2012 |
SANNAMMA Vs. BHARTI AXIS GENERAL INSURANCE CO LTD
|
June 5, 2012 |
Sannayappa @ Uppara Bhoocharla Chowdappa S/O Sri Chinhappaiah Vs. Smt Lingamma
|
April 17, 2012 |
SANTHOSH ALIAS KALI Vs. STATE OF KARNATAKA
|
July 19, 2012 |
SANTHOSH JAIN Vs. ANIL KUMAR
|
July 3, 2012 |
Santhosh Kumar S.G., S/o Gopalakrishna S.M. and others Vs. The Principal, BES College of Law, Jayanagar, Bangalore -11 and others
|
February 2, 2012 |
Santosh Devi Khetan and others Vs. Bangalore Development Authority Kumara Krupa Road, Bangalore rep by its Commissioner
|
September 27, 2012 |
Saradamma, W/o. late Shankaralingappa Vs. The State of Karnataka, Rep. by its Principal Secretary, Department of Revenue, Vidhana Souda, Bangalore 560 001, The Land Tribunal, Bangalore South Taluk, Rep.by its Chairman and Sidda Byraiah, S/o. lat
|
June 1, 2012 |
SARASWATHAMMA Vs. MULBAGAL POLICE STATION
|
December 19, 2012 |
SARASWATHAMMA AND ORS Vs. MULBAGAL POLICE STATION
|
November 19, 2012 |
Saraswathi Amma W/o. Subbanna Bhat Vs. Sri Koraga Moolya, S/o Kuppa Moolya
|
January 2, 2012 |
Saraswathi Gopinath, W/o. Late Sri. R. Gopinath Vs. Ms. Uma Ram, D/o. Late Sri. B.R. Ram and others
|
August 3, 2012 |
Saraswathi N. D/o Late M. Narayan Vs. Smt. M. Nagarathna W/o Late M. Narayan
|
November 7, 2012 |
Saraswathi Stone Cruhser, Rep. by IPS Proprietor H.S. Mahadevaswamy Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bhavan, Race Course Road, Bangalore-560001, Represented by Its Director and others
|
December 14, 2012 |
Saraswathi W/o. Gopal Jois Vs. The Commissioner Bruhat Bangalore Mahanagara Palike N.R. Squre, Bangalore-560002 and The Assistant Executive Engineer(Madiwala) and Delegated Authority of The Commissioner, BBMP, Bangalore
|
September 26, 2012 |
Sarita. M, W/o Dr. Vijaya Kumar Vs. The University of Mysore Manasagangotri Mysore-570 006 Represented by its Registrar, The Department of Higher Education Vidhana Soudha, Bangalore-560 001 represented by its Principal Secretary and Prof. Shivab
|
August 1, 2012 |
SAROJ Vs. ANASUYA DEVI
|
July 2, 2012 |
SAROJA Vs. ANASUYA DEVI
|
July 3, 2012 |
Saroja, D/o. late T.D. Venkata Rao, Vs. A. Dharmahand Jain, S/o. Late Ambulal Jain
|
January 2, 2012 |
SAROJAMMA Vs. STATE BY JNANABHARATHI POLICE
|
June 4, 2012 |
SATEESH BHIMARAO KAMBLE Vs. DEPUTY COMMISSIONER
|
October 11, 2012 |
Sathish Kumar K, S/o Devappayya K Vs. The State of Karnataka Through Puttur Town Police station Represented by its state public Prosecutor, High Court Buildings, Bangalore - 560001, Assistant Sub-Inspector of Police Human Rights and Enforcement
|
June 4, 2012 |
SATHYA D S/O LATE PURUSHOTHAM Vs. STATE OF KARNATAKA BY MANGALORE SOUTH POLICE STATION
|
July 26, 2012 |
Sathyanarayan Sriram Vs. M/s. STCL Ltd. 166/2, 13th Main Road Vasanth Nagar Bangalore - 560052 Rep. by Mr. N. Devaraje Gowda General Manager - [Finance and Admin] K.L. Anand Sai General Manager- [Marketing]
|
January 2, 2012 |
SATHYANARAYANA KUDURU Vs. OFFICE SHRESTHIDAR
|
June 19, 2012 |
SATISH G ARAKERI Vs. STATE BY KADUGODI POLICE
|
August 21, 2012 |
SATISH SHETTY Vs. VICTOR D'SOUZA
|
July 25, 2012 |
SATISH V Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED BANGALORE
|
July 26, 2012 |
SATYAM COMPUTERS SERVICES LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
September 21, 2012 |
SATYANARAYANA Vs. STATE OF KARNATAKA BY MAHILA POLICE MYSORE
|
June 7, 2012 |
SAVITA AND ORS Vs. SURESH AND ORS
|
July 30, 2012 |
Savithramma Vs. S.S. Hemavathi W/o B.N. Subraya
|
August 13, 2012 |
SAVITHRAMMA Vs. PREMA W/O TEJAPPA
|
June 7, 2012 |
SAVITHRAMMA Vs. DURGAMBA MOTORS
|
November 26, 2012 |
Savithramma W/o Mallesh Vs. The Manager The Oriental Insurance Co. Ltd C. Nanjappa Complex, Subhash Chowk Hassan and Smt. T.S. Nirmala W/o Veerannashetty Major, Near Archana Ladies Hostel, Vidhyanagara, Hassan-573201
|
March 13, 2012 |
Savithri, W/o. Late Appaji Vs. Sri. Adbul Noushad, S/o Abdul Ajeez
|
January 12, 2012 |
SAVITRAMMA AND ORS Vs. STATE OF KARNATAKA AND ORS
|
July 31, 2012 |
Sayed Aman S/o Late Mohammed Ameer Vs. The Official Liquidator Hoysala Building Development Company Private Limited (In Liquidation) 12th Floor, Reheja Tower M G Road, Bangalore-560001 and Mr. Narsi Asrani
|
September 3, 2012 |
SAYYEDSHAHA SULTAN AHMED KHADRI PEERZADE AND ORS Vs. SAYYED GOUSPEER S/O DADAPEER PEERZADE AND ORS
|
August 2, 2012 |
SBI GLOBAL FACTORS LIMITED Vs. DAILY LIFE RETAIL AND TRADING PVT LTD
|
August 1, 2012 |
SBI Global Factors Limited (Formerly known as Global Trade Finance Ltd.,) Metropolitan Building, 6th Floor, Bandra-Kurla Complex, Bandra(E), Mumbai-400151 Represented by its Vice President Mrs. Rekha Varadaraj Vs. M/s. Daily Life Retail and Trad
|
August 1, 2012 |
SCHENCK PROCESS INDIA LIMITED Vs. BANGALORE METRO RAIL CORPORATION LTD
|
August 16, 2012 |
SCRIPS N SCROLLS INDIA PVT LTD Vs. UMA ENTERPRISES AND ORS
|
September 24, 2012 |
Sebastian Clara Msc. Bed Vs. The State of Karnataka Rep By The Former Infra Structure Development and Civil Aviation and Present Member of The Legislative Council Honble Minister Sri. T. John
|
February 17, 2012 |
Secretary Agricultural Produce Market Committee, Mangalore, Bycompadia, Mangalore Vs. Labour Officer and Competent Authority Under Minimum Wages Act, 1948 South-Canara, Sub-Division Mangalore -1, Senior Labour Inspector 4th Circle, Mangalore and
|
January 2, 2012 |
SECRETARY PAVAN POLYTECHNIC Vs. G SANDHYA
|
July 9, 2012 |
SEEBI NARASIMHASWAMY TEMPLE Vs. C NARASIMHA MURTHY AND ORS
|
December 13, 2012 |
Seetappa Since deceased by LRs. Late K.S. Muniraju S/o. late Seetappa Vs. Sri. Byrappa
|
September 4, 2012 |
SEETHA POOJARTHY Vs. PANJU POOJARY
|
March 19, 2012 |
Seethamma Vs. Sri Lakshmegowda
|
April 20, 2012 |
SELVI SUNDARAM, W/O MEENAKSHI SUNDARAM Vs. STATE
|
November 23, 2012 |
SENDHYANAIKA Vs. H SIKANDHAR
|
July 13, 2012 |
SENIOR SUPERINTENDENT OF POST OFFICES Vs. M K VENKATARAMANA
|
July 25, 2012 |
SEVEN STAR VIGNESHWARA PRESENCE VEG AND NON-VEG RESTAURANT Vs. STATE OF KARNATAKA,
|
December 18, 2012 |
SHA CHANDRAKANTH Vs. SHARADAMMA
|
June 11, 2012 |
Shabbir and others Vs. State of Karnataka
|
October 9, 2012 |
SHABHANA BEGUM Vs. K RENUKA AND ORS
|
September 26, 2012 |
Shadab Malik, S/o Abdul Saleem Shaik, Age: 27 Years, Occ: Business, R/o S.B.H. Colony, Neharu Gunj, Gulbarga and Nayeem Khan, S/o Alamkhan, Age: 38 Years, R/o Jalal Wadi, Gulbarga Vs. The State of Karnataka, Through Grameen Ps., (Gulbarga Rural
|
September 13, 2012 |
SHAHANAVAZ SHAMAL PATE Vs. G M SHIVAKUMAR
|
July 20, 2012 |
Shaheen Taj, W/o. Rahamathulla Vs. State of Karnataka Bagepalli Police Station, Rep by Its Station House Officer
|
September 10, 2012 |
Shaik Moahmmed Akram S/o Shaik Mohammed Vs. Seema S Kani W/o Subhash Dattatraya Building Bunts Compound, Murulidhar Math Rd Karwar and The Divisional Manager National Insurance Co Ltd Do. No. 3, No. 15-17-19 Laxmi Complex Marks Road, Bangalore-1
|
August 1, 2012 |
SHAILESH Vs. STATE OF KARNATAKA
|
March 15, 2012 |
SHAILESH J PARADESHI Vs. PRABHAVATHI
|
June 6, 2012 |
SHAKE AHMED S/O SHAIKH AALAM AND ORS Vs. K M LAKSHMANAN AND ORS
|
August 31, 2012 |
SHAKEEL AHAMAD S/O ALLABAX BAGALAD AND ORS Vs. STATE OF KARNATAKA
|
August 10, 2012 |
Shakeerunnissa W/o Late Amanulla Khan @ Musthak Ahmed and others Vs. Sri Syed Samiulla S/o Late Syed Ahmed
|
June 1, 2012 |
Shakuntala, W/o Hanumanthappa Kumbar Vs. The State of Karnataka
|
December 4, 2012 |
SHAMA SULTANA Vs. STATE OF KARNATAKA
|
August 14, 2012 |
SHAMALA Vs. C S RAJA ALIAS RAJU
|
June 4, 2012 |
Shamala, W/o. Sri C.S. Raja @ Raju Vs. Sri C.S. Raja @ Raju, S/o, Sri R. Srirama
|
June 4, 2012 |
SHAMANNA AND ORS Vs. NARAYANAMMA AND ORS
|
October 19, 2012 |
SHAMARAJA UDUPA Vs. ASSISTANT LABOUR COMMISSIONER
|
November 8, 2012 |
Shambu Guralingappa Kakkalmeli S/o. Guralingappa Ningappa Kakkalmeli Vs. The State Bank of India Kittur Channamma Market, Bijapur, by its Chief Manager and The State of Karnataka Represented by State Public Prosecutor
|
November 29, 2012 |
SHAMBU S/O MALAGONDA PATIL AND ORS Vs. STATE OF KARNATAKA AND ORS
|
August 8, 2012 |
Shamshad Begum Vs. Smt. Zahida Banu
|
August 10, 2012 |
Shamshad Begum, W/o. Shamshad Amanullah Vs. K. Govindaraju, S/o. late Kannaiah Naidu
|
September 4, 2012 |
SHAMSUDDIN Vs. STATE BY CHAMARAJANAGARA
|
August 25, 2012 |
SHANAMUKAPPA Vs. ASSISTANT COMMISSIONER
|
September 10, 2012 |
SHANKAR RAO V DESAI AND ORS Vs. ISHWAR S/O BHEEMANNA KHANDRE AND ORS
|
September 4, 2012 |
SHANKARA REDDY Vs. STATE BY MOLAKALMURU POLICE
|
October 3, 2012 |
Shankaregowda, S/o. Doddananjegowda Vs. Marchegawda, S/o. Late Arasegowda
|
January 4, 2012 |
SHANKER AND ORS Vs. PARAMJEET SINGH AND ORS
|
July 31, 2012 |
SHANTAMMA Vs. PRINCIPAL SECRETARY
|
June 6, 2012 |
SHANTAPPA S/O MAHANTAPPA TARIWAL Vs. STATE OF KARNATAKA
|
August 17, 2012 |
Shantappa S/o. Basetti Humnabad Vs. The State of Karnataka Through Chowk Police Station Gulbarga
|
November 30, 2012 |
SHANTAWWA Vs. THE MANAGING DIRECTOR NWKRTC BELGAUM DIVISION
|
January 16, 2012 |
SHANTHAMMA Vs. STATE BY MANGALORE
|
August 21, 2012 |
Shanthamma C. W/o. N. Narayanappa Vs. The Bangalore Development Authority T. Chowdaiah Road Banoalore-20 Rep. by the Commissioner
|
June 1, 2012 |
SHANTHAMURTHY Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
January 24, 2012 |
Shantharaj, S/o. Chinnappa, Vs. A. Salma, D/o. Abdulssukur
|
August 13, 2012 |
SHANTHINAGAR HOUSE BUILDING Vs. SHASHI KUMAR
|
June 4, 2012 |
SHARADAMMA AND ORS Vs. M VASUDEVAN AND ORS
|
July 17, 2012 |
SHARADAMMA ANNEGOWDA, W/O LATE R ANNEGOWDA; G A GOPI, S/O LATE R ANNEGOWDA AND ORS Vs. M UMESH BABU, S/O MUNISWAMY; UNITED INDIA INSURANCE CO LTD
|
October 16, 2012 |
Sharadha Enterprises, Excise Contractor, Laxmipura, Arsikere, rep.by its Partner Sri K.R. Rangaswamy Vs. Deputy Commissioner of Commercial Taxes, (Recovery), Hassan and The Joint Commissioner of Commercial Taxes, (Appeals) DVO Malnad Division, S
|
June 4, 2012 |
SHARADHAMMA Vs. K MANIKAM
|
July 25, 2012 |
SHARAN BASAWESHWAR VIDYA SAMSTHE Vs. STATE OF KARNATAKA
|
July 3, 2012 |
SHARATH KUMAR Vs. STATE OF KARNATAKA REPRESENTED BY MANIPAL
|
June 1, 2012 |
SHARAVANA S/O LATE ARJUN Vs. STATE OF KARNATAKA
|
August 13, 2012 |
Sharmoddin S/o Khadarsab, Khadar Sab S/o Sharmoddin and Gafur S/o Sharmoddin Vs. State Through Hunsagi Police Station Dist. Yadgir
|
November 16, 2012 |
SHASHI @ SHASIKUMAR Vs. STATE BY K.R PURA POLICE
|
December 7, 2012 |
Shashikala H. Gowda, W/o L. Hanumanthe Gowda Vs. The Commissioner, Corporation of City of Bangalore, Now called as Bruhath Bangalore Mahanagara Palike, N.R. Square, Bangalore, Assistant Executive Engineer, Bruhath Bangalore Mahanagara Palike, Wa
|
April 20, 2012 |
SHASHIKALA, W/O LATE KUMAR AND ORS Vs. VENKATESH, S/O THIMMEGOWDA AND ORS
|
October 4, 2012 |
SHASHIKUMAR Vs. STATE BY BHADRAVATHI RURAL POLICE
|
July 31, 2012 |
SHASHIKUMAR ALIAS CHIKKONNI Vs. STATE BY THYAMAGONDLU
|
July 9, 2012 |
Sheela Kamath, D/o. Shri. N. Vijendra Kamath Vs. Sri. Raghavendra Nayak, S/o. Shri N.D. Nayak
|
January 5, 2012 |
SHEIK ANWAR Vs. STATE OF KARNATAKA NEW EXTENSION POLICE STATION
|
August 13, 2012 |
SHEIK MEHAMOOD AND ORS Vs. MOHAMMED SABDER AND ORS
|
September 25, 2012 |
SHEIKH IMTIYAZ Vs. STATE OF KARNATAKA ELECTRONIC CITY POLICE
|
August 14, 2012 |
SHEKAR Vs. STATE BY SIDDAPURA POLICE STATION
|
August 17, 2012 |
SHEKARAPPA V KAVALUR Vs. M C DAYANANDA
|
October 3, 2012 |
SHEKHAPPA LAKAMAPPA LAMANI AND ORS Vs. STATE OF KARNATAKA
|
August 3, 2012 |
SHEKHARE GOWDA Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY
|
December 4, 2012 |
SHELL INDIA MARKETS PVT LTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
February 10, 2012 |
SHILPA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
|
June 19, 2012 |
Shilpa School of Nursing Opp Ramakrishana Ashrama - 2253/1B, 2nd and 3rd Floor, Mcc " A " Block, Davanagere - 577003, Rep by its Principal Sri. Abhilash P. George and others Vs. Karnataka State Nursing Council Rep by its Registrar Gandhinagar Ba
|
August 1, 2012 |
SHIMNIT UTSCH INDIA PVT LTD Vs. STATE OF KARNATAKA
|
April 20, 2012 |
SHIVA PRAKASH Vs. ANNAPURNA
|
June 1, 2012 |
Shivagangadharappa, S/o Shivananjappa Vs. State of Karnataka, By Rural Police, Tiptur, Tumkur District. By State Public Prosecutor, High Court Building Complex, High Court of Karnataka, Bangalore-560 001
|
January 9, 2012 |
Shivaji Rao M. Poal S/o late M.K. Poal Vs. Smt. Narayanamma W/o late Ramaraju and others
|
September 5, 2012 |
SHIVAJI RAO M.POAL Vs. NARAYANAMMA
|
September 5, 2012 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
November 26, 2012 |
SHIVAKUMAR Vs. MANAGING DIRECTOR
|
July 18, 2012 |
Shivakumar @ Shivanna S/o K S Venkatesh Vs. State of Karnataka By Tiptur Rural Police Station Tiptur
|
March 21, 2012 |
SHIVAKUMAR AND ORS Vs. JAYAMMA AND ORS
|
October 18, 2012 |
SHIVAKUMAR S/O NANJUNDACHARY Vs. STATE OF KARNATAKA
|
July 16, 2012 |
Shivaling Swamy S/o. Mahadeva Swamy and others Vs. Nanjunda Swamy S/o. Gurumahadeva Swamy
|
November 30, 2012 |
Shivalingamma Vs. Syed Masoom, S/o. S.A. Azeed, (Driver of Bus Bearing Regn No. KA. 06-A-6138), C/o. T. Sumangala Bhanuprakash, Siddaganga Tours and Travels, OPP: UCO Bank, Batawadi, Tumkur, T. Sumangala Bhanuprakash, (Owner of Bus Bearing Regn
|
March 15, 2012 |
SHIVAMURTHY Vs. STATE THROUGH ITS SUB INSPECTOR
|
November 20, 2012 |
SHIVANAND AND ORS Vs. STATE OF KARNATAKA
|
July 4, 2012 |
Shivanand Dhage, S/o. Narasingappa Dhage Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar Gene
|
January 3, 2012 |
SHIVANANDA Vs. SANTOSH S/O KALLAPPA UJLAMBE
|
December 3, 2012 |
SHIVANANDA Vs. STATE OF KARNATAKA
|
September 13, 2012 |
SHIVANANDA Vs. STATE OF KARNATAKA
|
August 14, 2012 |
Shivananda S/o. Nagappa Shilavant Vs. Santosh S/o. Kallappa Ujlambe
|
December 3, 2012 |
Shivanna S/o Late Papanayaka and others Vs. State of Karnataka Represented by T.S. Prinicpal Secretary, Department of Urban Development, Ms. Building, Bangalore 560001 and The Commissioner Mysore Urban Development Authority, Mysore
|
June 1, 2012 |
Shivanna, S/o. Sanna Hanumajjara Rangappa and others Vs. S.R. Krishnappa S/o. Sanna Rangappa and Srinivasa, S/o. late S.R. Krishnappa and others
|
April 18, 2012 |
SHIVAPPA AND ORS Vs. NINGAVVA AND ORS
|
July 31, 2012 |
SHIVAPPA S/O YALLAPPA BIRJI Vs. STATE OF KARNATAKA
|
October 18, 2012 |
Shivappa, S/o. Mahadevappa and others Vs. D.N. Eshwarappa, S/o. late Nanjundappa
|
August 9, 2012 |
SHIVAPRASAD Vs. NAYAZ AHAMAD
|
October 12, 2012 |
SHIVAPRASAD ALIAS PRASANNA ALIAS PRASI Vs. STATE OF KARNATAKA BY N E P S
|
July 27, 2012 |
Shivaprasad M, S/o Late Mallaiah Vs. The State of Karnataka, by Lokayukta Police, Mysore
|
August 6, 2012 |
SHIVAPUTRAPPA AND ORS Vs. MANAGEMENT OF SPORTS AUTHORITY OF INDIA AND ORS
|
October 1, 2012 |
Shivaraj S/o Basavaraju Vs. The United India Insurance Co. Ltd. No. 10:4, Mitra Tower, Kasturba Road, Bangalore R/by The United India Insurance Company Ltd., Venkateshwara Building, B.M. Road, Hassan-573201 and K. Shodan Kumar Owner M.S. Sagar S
|
August 13, 2012 |
SHIVARAJA Vs. DEVEGOWDA
|
October 9, 2012 |
SHIVARAJA ALIAS SHIVUI Vs. STATE OF KARNATAKA
|
March 29, 2012 |
SHIVARAM Vs. HANUMANTH
|
April 20, 2012 |
SHIVARATHRI RAJENDRA NURSING SCHOOL Vs. INDIAN NURSING CONCIL
|
August 6, 2012 |
Shivashankar @ Gowtham S/O. Late Krishnappa Vs. State of Karkataka by Hosakot Police Station Rep. By Public Prosecutor and Smt. M. Dhanalakshmi @ M. Shwetha W/O. Shivashankar @ Gowtham
|
April 19, 2012 |
SHIVAYOGAPPA Vs. PRINCIPAL SECRETARY
|
November 27, 2012 |
SHIVEGOWDA Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
|
December 4, 2012 |
SHOBA LAKSHMI Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISIONAL; DEPUTY COMMISSIONER AND CHAIRMAN
|
July 31, 2012 |
Shoba Prabhakaran W/o Prabhakaran Vs. The Special Land Acquisition Officer, Lao Karnataka Industrial Areas Development Board Mysore
|
September 4, 2012 |
Shree C.I. Korachar Education Society (r) Hirekerur, Haveri District By its Secretary-Smt Vimala Nagaraju Vs. State of Karnataka-by its Secretary Department of Education (Higher Education) M.S. Building, Bangalore 1, Kuvempu University-by its Re
|
October 18, 2012 |
SHREE CHANNABASAVESHWARA STONE Vs. STATE OF KARNATAKA
|
November 21, 2012 |
Shree Lakshmi Steel Suppliers A Proprietary Concern Having Its Registered Office at No. 203, 8 President Chambers Hayes Road, (off. Richmond Road) Bangalore 560 025, and Represented By Its Proprietor Sri Vinod Singhal Vs. M/s Bbipl Infrastructur
|
January 11, 2012 |
SHREE RENUKA SUGARS LIMITED, BELGAUM Vs. STATE OF KARNATAKA
|
November 8, 2012 |
SHRI. AMBANNASA KATWE Vs. THE OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LTD.
|
May 29, 2012 |
SHRIDHAR Vs. SEETA
|
May 30, 2012 |
SHRIKANT RAMAGOUDA PATIL Vs. KRISHNA BALARAM FAGARE
|
July 5, 2012 |
Shrikanth Panduranga Naik, S/o Panduranga Naik Vs. B R. Pradeep Raj, S/o B.P. Ramesh Shet, Registered Owner of Maruthi Omni Bearing, Registration Number, KA-19-M-2974, Door No. 2-14-1197, Bejai New Road, Menazis Compound, Mangalore and The Divis
|
January 6, 2012 |
Shrikanth S/o Shanmugam Vs. State of Karnataka - by its Prl. Secretary Dept of Higher Education Ambedkar Veedhi, Bangalore, Registrar (Evaluation) Bangalore University Pareeksha Bhavan, Jnanabharati Bangalore and Principal Vivekananda Degree Col
|
November 27, 2012 |
Shrikanth Waddar S/o. Gurappa Waddar Vs. Karnataka Examinations Authority Rep. By Its Executive Director, Sampige Road, Malleshwaram Bangalore-560003 and others
|
August 6, 2012 |
SHRINIVASA AND OTHERS Vs. STATE OF KARNATAKA
|
September 27, 2012 |
SHRIPATHI RAO Vs. STATE OF KARNATAKA
|
December 5, 2012 |
Shriram Chits (K) Pvt. Ltd., Regd., and Administrative Office, Legal Section Office at No. 279, 1st floor, 10th cross, Wilson Garden, Bangalore - 560027. Now at, 4th cross, Wilson Garden, Bangalore. - 560027. Represented by Its Legal Assistant GPA Holder Vs.
|
August 1, 2012 |
SHRUTHI Vs. M.N. SANTHOSH KUMAR
|
March 13, 2012 |
Shudha Developers Rep by its Managing Partner M.N. Dharmavratha Earlier at 003 and 004 Tapovan Apartments Kaushika Block, Industrial Suburb Mysore South, Mysore-570 008. Now at No. 404, Vashistha Block Tapovana Apartments Industrial Suburb, Mysore South M Vs.
|
September 3, 2012 |
Shukradev Engineers and Developers Represented by Its Proof Mr. Kishora N. Koka Vs. Smt. Shymala Pai W/o Subash Chandra Pai
|
January 2, 2012 |
SHWETHAMBAR POLYMERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
August 24, 2012 |
SHYAMALATHA SINGH Vs. STATE OF KARNATAKA
|
October 11, 2012 |
SHYAMALATHA SINGH Vs. Vs.
|
October 11, 2012 |
Shylaja W/o. Sri Ravishankar Vs. Sri R. Murali Krishna Reddy S/o Ramanatha Reddy
|
October 16, 2012 |
SIDDAHARTH NARAYAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 14, 2012 |
SIDDAIAH Vs. ERANNA @ VEERAIAH
|
December 4, 2012 |
SIDDALINGAPPA, ADOPTED FATHER MALLANNAGOWDAMOODABAGIL @ M MALLANNAGOWDA Vs. SHIDDANAGOUDA ADIVEPPAGOWDA AND ORS
|
July 6, 2012 |
SIDDAMMA W/O DODDANNA Vs. DORESWAMY S/O MUNISWAMY GOWDA
|
August 7, 2012 |
Siddamma W/o late Munichikkappa Vs. Sri Munihanumaiah S/o late Siddappa
|
September 20, 2012 |
SIDDAPPA Vs. MUDAKAPPA
|
September 21, 2012 |
SIDDAPPA Vs. STATE THROUGH BABALESHWAR
|
August 24, 2012 |
SIDDAPPA S/O. GANGAPPA MINDOLLI Vs. STATE OF KARNATAKA
|
October 11, 2012 |
SIDDAPPA S/O.BHIMRAYA NATIKAR Vs. MALLAPPA S/O.BHIMRAYA NATIKAR
|
December 3, 2012 |
Siddaraju @ Siddu S/o Siddu Vs. The Manager, The Oriental Insurance Co. Ltd., D.O.12, Jayalakshmi Mansion, 2nd Floor, 1001/56, Dr. Rajkumar Road, Rajajinagar 4th Block, Bangalore-10 and M.S. Manjula, W/o Krishna Murthy, Chikka Shamanna Building,
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November 2, 2012 |
Siddareddy Vs. United India Insurance Co. Ltd.
|
January 11, 2012 |
SIDDARTH SURI BABU Vs. STATE OF KARNATAKA
|
July 4, 2012 |
SIDDAVVA W/O CHANDRAKANT JADHAV Vs. STATE OF KARNATAKA, REP BY SPP
|
October 10, 2012 |
Siddegowda S/o. late Karigowda and others Vs. Smt. Hanumakka W/o. late C. Ugraiah, Sri. Ramalingaiah S/o. late C. Ugraiah and Sri. Chaluvaraju S/o. late C. Ugraiah
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September 3, 2012 |
SIDDESH S/O LINGAPPA Vs. STATE OF KARNATAKA
|
July 10, 2012 |
SIDDHARTH JEWELLERS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
August 25, 2012 |
SIDDRAJU Vs. GANGADHARA
|
March 21, 2012 |
Siddu @ Siddappa S/o. Nagappa Koli @ Dudhani Vs. The State of Karnataka (Through Deval Ghanagapur Police Station) Represented by Addl. State Public Prosecutor, Circuit Bench, Gulbarga
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November 30, 2012 |
SIDHEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 21, 2012 |
SIDRAMAPPA S/O RAMCHANDRA KOLLUR AND ORS Vs. STATE
|
August 21, 2012 |
SILVER SPRINGS BANGALORE Vs. CANARA HOUSING DEVELOPMENT CO
|
October 1, 2012 |
SIRANGANAHALLI RANGAPPA Vs. STATE OF KARNATAKA
|
June 8, 2012 |
SKOL Breweries Ltd., A company incorporated under the Companies Act, Having its office at Jalahalli Camp Road, Yeshwanthpur, Bangalore. Represented by its Brewery Finance Controller, Mr. T. V. Sandosh, S/o. Mr. P.M. Kunhiraman Vs. The Deputy Com
|
April 20, 2012 |
Smt H V M Nirmala W/o Siddaiah Aged About 40 Years No. 208, 10th Cross Beml Layout Basaveshwarnagar Bangalore - 560079 and Sri Siddaiah S/o Gangadhariah Aged About 47 Years No. 208, 10th Cross Beml Layout Basaveshwarnagar Bangalore - 560079 Vs.
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November 28, 2012 |
SMT. A. KOWSALYA BAI & ORS. Vs. UNION OF INDIA & ORS.
|
April 5, 2012 |
SMT. AHALYABAI Vs. SRI. UMASHANKAR RAO
|
October 19, 2012 |
SMT. FASEEHA SULTHANA, Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND SRI K.S. ASHFAR AHMED
|
November 21, 2012 |
SMT. H.V. SARITHA & ORS. Vs. STATE OF KARNATAKA
|
March 2, 2012 |
SMT. NAHIDA ANJUM Vs. THE DEPUTY DIRECTOR/CHAIRMAN ANGANAVADI WORKERS SELECTION COMMITTEE AND CHILD DEVELOPMENT PROJECT OFFICER/MEMBER SECRETARY OF ANGANAVADI WORKERS SELECTION COMMITTEE, DEPARTMENT OF WOMEN AND CHILD WELFARE
|
December 14, 2012 |
SMT. P. NAGARATHNA Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY, BANGALORE AND OTHERS
|
June 11, 2012 |
SMT. PRABHAJOTH KAUR Vs. STATE OF KARNATAKA
|
April 3, 2012 |
SMT. RENUKAMMA Vs. R. H. ARUNA KUMAR & ORS.
|
April 16, 2012 |
SMT. V.K. SASIKALA Vs. STATE
|
May 28, 2012 |
SNEHA Vs. VINAYAK
|
September 26, 2012 |
Sneha Sports and Recreation Club Seethapura Road, Aralakuppe Pandavapura Taluk Mandya District-571434 Rep. by its President Sri B. Karunesh Vs. Government of Karnataka Home Department Vidhana Soudha Bangalore-560001 Rep. by its Secretary, Superi
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September 27, 2012 |
SOHIL AHAMED, S/O. SANAULLA Vs. R. RAMACHANDRA
|
October 19, 2012 |
SOLOMAN C BARKER Vs. OFFICIAL LIQUIDATOR
|
August 30, 2012 |
SOMA ALIAS SOMESHEKAR Vs. STATE OF KARNATAKA BY NEPS POLICE TUMKUR
|
July 26, 2012 |
Soma S/o Sanna Hanumaiah Vs. Mahesha S/o Chikkegowda
|
August 8, 2012 |
SOMALING S/O RAGAPPA HATTARKI Vs. BHIMANNA S/O SHRIMANTH HATTARIKI
|
August 8, 2012 |
SOMASHEKAR MAHALINGAPPA WALI Vs. SRISHAIL MAHADEVAPPA BOMMANAHALLI
|
October 18, 2012 |
SOMASHEKHAR AND ORS Vs. STATE OF KARNATAKA AND ORS
|
June 1, 2012 |
Somashekhara Vs. T. Kumara S/o K Thimmaiah
|
August 13, 2012 |
SONALI SURESH ALKENI Vs. STATE OF KARNATAKA REP BY BASAVESHWARANAGAR POLICE
|
June 5, 2012 |
SONNAMMA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
|
July 27, 2012 |
SONNAPPA S/O LATE CHOWDAPPA Vs. NANJUNDAPPA
|
July 25, 2012 |
SOPHIE SHANTA KUMAR Vs. STATE OF KARNATAKA
|
December 10, 2012 |
Soumya D/o Chandraiah Vs. M/s Shilpa Transport Service r/by its manager, GIDC Estate, Plot No. 284, Ranold, Baroda, Gujarath State, The Branch Manager United India Insurance Co. Ltd., Waive Building, II Floor, Monpade Road, Dombvli East, Gujarat
|
January 3, 2012 |
Soumya W/o. Pradeep Kumar Vs. The Regional Transport Authority Dakshina Kannada Mangalore By its Secretary
|
June 1, 2012 |
South Thindis Vs. Billion Smiles Hospitality (P) Ltd.
|
March 1, 2012 |
Sovereign Developers and Infrastructure Ltd., Rep. by Director, Deepak Kumar, Mr. Deepak Kumar Director and Mr. Prakaash Kumar Singh Director, All at M/s. Sovereign Developers and Infrastructure Ltd. A Company registered under The Indian Companies Act, 19 Vs.
|
March 7, 2012 |
Sowbhagya, W/o. K. C. Suresh and others Vs. H.G. Chandramouli. S/o. Gurubasappa. Major. Mohini Motors Service, Near Channakeshava Temple. Kelagotte, Chitradurga City - 577 501 (Owner of The Lorry Bearing Reg.No. KA- 16-A-8348) and The Manager, T
|
January 11, 2012 |
Space Infra Build (India) Pvt. Ltd. Vs. Dell International Services India Pvt. Ltd.
|
March 22, 2012 |
SPACE INFRA BUILD PVT LTD Vs. DELL INTERNAIONAL SERVICES INDIA PVT LTD
|
March 22, 2012 |
Spartacus Flat Owners Co-Operative Society Limited, Bangalore Vs. Government of Karnataka and Others
|
September 26, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. NAGESH D NAYAKA
|
June 7, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. NEELKANTAPPA
|
December 5, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. YALLAPPA S KURI; GORESAB MUJAWAR AND ORS
|
July 11, 2012 |
Special Land Acquisition Officer K R Project Parakalamata Buidling Mysore - 570 001 Vs. Javanegowda S/o. Javanegowda
|
April 17, 2012 |
SPECIAL LAND ACQUISITION OFFICER K R PROJECT, PARAKALAMATA BUILDING MYSORE Vs. KULLEGOWDA S/O SIDDEGOWDA
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project Mysore-570 001 Vs. Sannadasegowda S/o. Sannegowda
|
April 20, 2012 |
Special Land Acquisition Officer K.R. Project Parakalamata Buidling Mysore 570001 Vs. P. Shivanna S/o. Papanna
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs. Rangadasaiah S/o. Puttadasa
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs. Shivannegowda W/o. Hettegowda
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs. Devarasegowda S/o. Ramegowda
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore - 570001 Vs. Thimmaiah S/o. Thimmaiah
|
April 17, 2012 |
Special Land Acquisition Officer K.R. Project, Parakalamata Building Mysore-570001 Vs. Basavaegowda S/o Dasegowda @ Dasa @ Kuntegowda
|
September 3, 2012 |
Special Land Acquisition Officer K.R.Project, Parakalamata Building Mysore - 570001 Vs. Basavalingappa @ Mogganna S/o. Late Sri Linganna
|
April 17, 2012 |
Special Land Acquisition Officer K.R.Project, Parakalamata Building Mysore - 570001 Vs. Mahadevappa S/o. Kalankappa
|
April 17, 2012 |
Special Land Acquisition Officer KR Project Parakalamata Building Mysore - 570 001 Vs. Marisiddanaika Dead By Lrs and Maramma W/o. Sri Siddanaika and others
|
April 17, 2012 |
SPECIAL LAND ACQUISITION OFFICER M AND MIP Vs. RAHEMANSAB BADESAB
|
December 5, 2012 |
Special Land acquisition Officer, K.R. Project Parakalamata Building, Mysore - 570001 Vs. C. Siddaiah, S/O Siddaramaiah @ Chikkathammaiah
|
August 1, 2012 |
SPECIAL LAND ACQUISITION OFFICER, MYSORE Vs. CHENNABASAVEGOWDA
|
April 12, 2012 |
SPECIAL LAND ACQUISITION OFFICER, MYSORE Vs. KARIYAPPA
|
April 20, 2012 |
SPRING BOREWELLS CO PVT LTD Vs. UNION OF INDIA
|
August 17, 2012 |
Spring Borewells Co. Pvt. Ltd., No. 41 (Old No. 28), Cubbon Road Bangalore - 560001 Rep. by its Director Shri K.L. Swamy S/o Late K. Lakshmansa Vs. Union of India By its Principal Secretary Ministry of Defence New Delhi - 110001, Mr. A.K. Kapila
|
August 17, 2012 |
Sr. T.V. Nanjunda Murthy S/o. T.N. Venkataswamappa Vs. Sri. A.M. Prasanna Kumar S/o. Muniyappa
|
April 20, 2012 |
Sree Jagadguru Murugarajendra Bruhnmutt, P.B. Road, Chitradurga -577 502 Represented By Its Matadipathi Sri Niranjana Jagadguru Shivamurthy Murugarajendra Swamigalu and Sri Sriman Niranjana Jagadguru Shivamurthy Murugarajendra Swamigalu @ Shivamurthy Shar Vs.
|
February 14, 2012 |
Sree Jwalamalinidevi Financiers (Regd) No. 3, Ground Floor, N.S. Bhavan, 4th Main, 4th Cross, Gandhinagar, Bangalore-560009, Smt. J. Padmalatha, W/o. B. Prasannaiah, No. 37/19, 10th Main, 5th Block, Jayanagar, Bangalore and Smt. G.B. Sunanda, W/o. late Va Vs.
|
October 18, 2012 |
SREE KRISHNA EDUCATION SOCIETY (R); SREE KRISHNA COLLEGE OF NURSING Vs. SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE (MEDICAL EDUCATION); REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH & SCIENCE
|
September 21, 2012 |
SREEKANTH JOIS Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER
|
June 5, 2012 |
SREENIVAS ALIAS SEENAPPA Vs. D SHANKARLAL JAIN
|
June 11, 2012 |
Sreenivas S/o. Dasappa Vs. The State of Karnataka Department of Urban Development Vikas Soudha Dr. Ambedkar Vedhi Bangalore By its Sacretary, The Director of Municipal Administration 9th Floor, Vishveshwaraiah Towers Dr. Ambedkar Road Bangalore
|
January 3, 2012 |
SREENIVASA @ SEEN Vs. STATE OF KARNATAKA
|
December 6, 2012 |
Sreenivasegowda Vs. Mr C Shivananjappa
|
April 19, 2012 |
Sri A. Krishnappa, S/o Annayappa, Aged about 55 years, Tax Inspector, Ward No. 28. Chikkapete Range, Bangalore Mahanagara Palike, Bangalore, R/a No. 38/8, 3rd Cross, Hanumagiri Layout, Chikkakallasandra Main Road, Bangalore - 560 070 Vs. State o
|
January 2, 2012 |
SRI AMEERUDDIN Vs. HUSSAINSAB IMAMSAB
|
April 19, 2012 |
SRI B MANJUNATHA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES MANGALORE SUB DIVISION
|
January 10, 2012 |
SRI C.K. KARUNAKARAN NAIR Vs. KRUSHNANATH SHANKAR AND THE MANAGER, NEW INDIA ASSURANCE CO. LTD.
|
October 19, 2012 |
SRI DINESH KUMAR @ BHUTTO AND SRI HEMANTH Vs. STATE OF KARNATAKA BY GIRINAGARA POLICE STATION
|
December 26, 2012 |
SRI H.N. SHIVANNA AND ORS. Vs. THE STATE OF KARNATAKA, DEPARTMENT OF INUSTRIES AND COMMERCE AND KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
November 20, 2012 |
SRI KURILINGAPPA, SRI MUNININGAPPA AND SRI BEERAPPA Vs. THE BANGALORE DEVELOPMENT AUTHORITY REPRESENTED BY ITS COMMISSIONER AND STATE OF KARNATAKA
|
March 8, 2012 |
Sri Lakshminarashima Recreation Association (R) Represented by Its President, Sri Anand M Vs. The state of Karnataka Represented by Its Secretary, Home Department, Vidhana Soudha, Bangalore and others
|
August 13, 2012 |
Sri M.R. Anil Kumar, S/o. Late L. Ramegowda, Aged About 30 Years, Member: Mirle Gram Panchayat, R/at Hospital Road, Mirle, K.R. Nagar Taluk, Mysore District Vs. State of Karnataka, by Its Chief Secretary, Vidhana Soudha, Bangalore-560001, The De
|
September 7, 2012 |
Sri R. Kodandaraman, S/o. Sri Ramaswamy, Aged about 84 years, R/at No. 166, 1st Cross, 4th Main Road, Viveknagar, Bangalore - 560047 Vs. Karnataka Industrial Areas Development Board, No. 14/3, Rashtrothana Parishath Building, Nrupatunga Road, Ba
|
October 18, 2012 |
SRI SIDDESHWARA MODERN BINNY RICE MILL AND ORS. Vs. UNION OF INDIA,
|
December 18, 2012 |
SRI VINAYAKA RICE MILL AND ORS. Vs. UNION OF INDIA,
|
December 18, 2012 |
SRI. GOVARDHAN M. Vs. THE STATE OF KARNATAKA AND ORS.
|
September 12, 2012 |
SRI. K.S. ABDUL AZEEZ S/O HAJI K.S. MOIDIN SAHEB, AGED ABOUT 43 YEARS, RESIDING AT ASHRAF MANZIL JEPPU KODPADY ROAD, MANGALROE-575002 Vs. THE MANGALORE CITY CORPORATION MANGALORE D.K. REPRESENTED BY ITS COMMISSIONER,
|
September 13, 2012 |
SRI. MAHADEVASWAMY, SON OF LATE MAHANTAIAH, AGED ABOUT 45 YEARS, RESIDING AT LALTHADRIPURA GRAMA, VARNA HOBLI, MYSORE TALUK AND DISTRICT, MYSORE Vs. THE SPECIAL LAND ACQUISITION OFFICER, MUDA, MYSORE,
|
November 28, 2012 |
SRI. PALAKSHA. R.N., S/O NARAYANA SETTY, AGED ABOUT 29 YEARS, METAL NO. C.P.C. 578, ALUR POLICE STATION, ALUR, HASSAN DISTRICT Vs. THE STATE OF KARNATAKA, BY MANIPAL POLICE, UDUPI
|
April 17, 2012 |
SRI. VENKATRARUMANAPPA S/O LATE KUMAIAH AGED ABOUT 78 YEARS R/O ANEKAL, ANEKAL TALUK BANGALORE URBAN DISTRICT Vs. LAND TRIBUNAL BY ITS SECRETARY - THE TAHSILDAR AEKAL TALUK, ANEKAL BANGALORE URBAN DISTRICT AND ORS.
|
April 18, 2012 |
SRI. VENUGOPALA M. Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY, THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE AND THE MANAGING DIRECTOR, KARNATAKA STATE FINANCE CORPORATION
|
August 3, 2012 |
SRIDEVI SHEKAR WIFE OF SOMASHEKAR Vs. STATE
|
July 2, 2012 |
SRIDHAR Vs. N REVANNA
|
January 18, 2012 |
Sridhar V. S/o Sri C.Vasanthappa Vs. State by J.B. Nagar Police Station Banglore Rep. by its Public Prosecutor High Court of Karnataka Banglore - 560 001
|
April 18, 2012 |
Srikant Sharma @ Sharmaji S/o. Sundar Prasad Sharma Vs. K.C. Krishna
|
September 6, 2012 |
SRIKANTH Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 5, 2012 |
Srinath Hegde S/o Rama Hegde Vs. M/s Wipro E Peripherals Ltd A Public Limited Company Registered and Incorporated Under The Provisions of The Companies Act, 1956 and Having Its Registered Office at No. 40/1A Basappa Complex 2nd Floor Levelle Roa
|
March 13, 2012 |
Srinidhi Manikarnike S/o M. Sampath Kumaran Vs. The State of Karnataka Rep. by Basavanagudi Women Police Station Basavanagudi, Bangaloreand Ms. Sushumna Kannan D/o Malathi B.S.
|
April 20, 2012 |
SRINIVAS Vs. PACIFICA HOTELS BANGALORE PROJECT PRIVATE LIMITED
|
July 25, 2012 |
SRINIVAS H. M. Vs. ASSISTANT COMMISSIONER DODDABALLAPUR SUB-DIVISION VIVESWARAYA
|
September 9, 2012 |
SRINIVAS MIYALA S/O KRISHNA PADDILLAYA Vs. JOSEPH N M
|
August 17, 2012 |
Srinivas S/o Gaali Narayanaswatry Vs. The Davanagere Mahanagar Palike Rep. by its Commissioner P.B. Road, Davanagere, Revenue Officer Mahanagara Palike Davanagere and Shri S.S. Basavalingappa S/o Shamanur Sangappa
|
August 6, 2012 |
Srinivas S/o. Thimmaiah Vs. Sri Rama Reddy
|
November 29, 2012 |
Srinivas, S/o. Shri Lingappa Vs. Government of Karnataka Represented by Chief Secretary, Vidhana Soudha, Bangalore - 560001 and others
|
January 3, 2012 |
Srinivasa B. S/o Thimmappa Vs. Smt. N.S. Surekha, W/o. K.S. Suresh, The New India Insurance Co. Ltd.
|
March 14, 2012 |
SRINIVASA REDDY Vs. S.G. HEGDE
|
December 4, 2012 |
Srinivasa S/o Late Ramaswamy Vs. The State of Karnataka Represented by its Secretary Revenue Department, M.S. Building Bangalore-01, The Deputy Commissioner Bangalore District Bangalore-09 and The President M/s Bank Officers and Officials House
|
November 28, 2012 |
Srinivasa S/o Thimmaiah Vs. Mohd. Hussain S/o Baba Jan
|
January 11, 2012 |
Srinivasa S/o V. Sanjeeva Shetty Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26, 27, 12th Floor, Raheja Towers, M.G. Road, Bangalore-560001
|
January 5, 2012 |
SRINIVASAMURTHY AND ORS Vs. STATE OF KARNATAKA
|
July 25, 2012 |
Srinivasappa@ Seenappa, S/o Govindappa Vs. The New India Assurance Company Limited R.O. 2-B, Unity Building Annex, Mission road, Bangalore by its Manager and Shaik Hussain, S/o Khasim Sab
|
August 1, 2012 |
SRINIVASAPPAN AND ORS Vs. STATE OF KARNATAKA AND ORS
|
July 19, 2012 |
Sripada Gouda Vs. State by Karnataka Lokayuktha Police Station, Dharwad
|
March 22, 2012 |
SRIRAM GENERAL INSURANCE Vs. SAI PRATHAP
|
July 6, 2012 |
STANDARD BUILDERS Vs. DINAKAR ULLAL
|
June 6, 2012 |
STATE Vs. SURESH JAMES
|
August 29, 2012 |
STATE Vs. MOHAMMED SADIQ
|
October 8, 2012 |
STATE Vs. NAGESHA, CHICKMAGALUR DISTRICT
|
June 7, 2012 |
STATE Vs. K.R. PET TOWN MARIGOWDA @ RAMAKRISHNEGOWDA
|
June 22, 2012 |
STATE Vs. JAISINGH
|
September 3, 2012 |
STATE Vs. GIREESH @ GIRI
|
July 20, 2012 |
STATE Vs. RAMACHANDRA ARJUN KALYANKAR
|
July 31, 2012 |
STATE Vs. JAYAPALA AND ORS
|
July 31, 2012 |
STATE Vs. S DODDA BASAVANA GOWDA
|
August 13, 2012 |
STATE Vs. M M SHETTIGERI
|
October 17, 2012 |
STATE Vs. D MUNIYAPPA SUB-INSPECTOR OF POLICE LAW AND ORDER
|
November 29, 2012 |
STATE Vs. GOPAL, S/O BICHHAPPA; NAGAMMA, W/O GOPAL JOLLA
|
November 20, 2012 |
STATE Vs. R S YERRAPPA; M SYED AHMED
|
November 16, 2012 |
STATE Vs. VENKANNA S/O RANGAPPA HUDED; DANDAPPA, S/O VENKANNA HUDED AND ORS
|
November 7, 2012 |
STATE Vs. MARIYANNA S/O BOMMALINGAIAH AND ORS
|
December 3, 2012 |
STATE Vs. JAMEER PASHA @ BILAL
|
December 11, 2012 |
STATE AND ORS Vs. SURESH @ SURYA, S/O SRINIVAS @ SEENAPPA AND ORS
|
October 17, 2012 |
STATE AND ORS Vs. KRISHNAPPA S/O NARAYANAPPA AND ORS
|
October 16, 2012 |
STATE BANK OF INDIA Vs. RAJSHEKHAR
|
October 1, 2012 |
STATE BANK OF KARNATAKA Vs. M/S. R.K. POWERGEN PVT LTD
|
June 28, 2012 |
State by Bannur Police Vs. Ramegowda (5) Gadibidi Ramegowda S/o Late Gadibidi Ningegowda
|
December 14, 2012 |
STATE BY CITY POLICE STATION Vs. MOHANACHARI @ MOHAN KUMAR
|
December 4, 2012 |
STATE BY DEPUTY SUPERINTENDENT OF POLICE Vs. BOBBUKUNTE RUDRAGOUDA
|
August 25, 2012 |
STATE BY EXCISE INSPECTOR SHIMOGA POLICE Vs. PACHHAPPA
|
March 5, 2012 |
STATE BY HALSUR GATE POLICE Vs. SHIVAKUMAR
|
October 18, 2012 |
STATE BY K P T C L Vs. H C BASAVARAJ
|
August 29, 2012 |
STATE BY KADUGODI POLICE STATION Vs. HEMANTH KUMAR ALIAS MANJUNATH
|
August 30, 2012 |
State By Lakkavalli Police Station Vs. D.V. Chandrashekar S/o Veerabhadregowda
|
April 16, 2012 |
STATE BY LAKSHMIPURAM POLICE STATION Vs. H P BHANUMATHI W/O SRI G PRAKASH
|
August 22, 2012 |
STATE BY LOKAYUKTA POLICE BELGAUM Vs. MURIGEPPA BASHETTAPPA AVATI; SHANKUNTALA APPASAHEB KURADE
|
July 25, 2012 |
STATE BY LOKAYUKTA POLICE STATION Vs. H D SRINIVASA
|
June 11, 2012 |
STATE BY LOKAYUKTHA Vs. MOHAMMED ASIFULLA KHAN
|
November 2, 2012 |
STATE BY LOKAYUKTHA Vs. B.S. ANAND KUMAR
|
November 2, 2012 |
STATE BY LOKAYUKTHA POLICE Vs. R VEERABHADRAIAH
|
September 11, 2012 |
STATE BY LOKAYUKTHA POLICE Vs. K SHIVANNA
|
July 4, 2012 |
State by Lokayuktha Police Chickmagalur Vs. C. Seenappa S/o. Chennappa Retd. F.D.C., Taluk Office, Kadur Now R/at Siddarameshwara Circle, 1st Cross Near Railway Station Ajjampura,Gopal S/o. Thimmaiah Aged about 50 Years Tahasildar, Kadur Now Wor
|
November 5, 2012 |
State by Lokayuktha Police Rural Division Bangalore Vs. B.K. Prakash S/o Kempaiah Shetty
|
March 14, 2012 |
State by Lokayuktha Police, Shimoga Vs. Sridhara Railrar, S/o Ramappa
|
March 7, 2012 |
STATE BY LOKAYUKTHA, BANGALORE Vs. K.H. GOPINATH
|
November 2, 2012 |
STATE BY MALAVALLI RURAL POLICE Vs. ANNAIAH ALIAS ANNEGOWDA
|
July 12, 2012 |
STATE BY POLICE INSPECTOR OF PEENYA P.S. Vs. MARIMUTHU
|
January 31, 2012 |
STATE BY PSI MAHALAKSHMI LAYOUT POLICE STATION Vs. D P KUMAR
|
September 5, 2012 |
STATE BY PUTTUR CITY POLICE STATION Vs. JAGANNATH AND ORS
|
October 8, 2012 |
STATE BY PUTTUR RURAL POLICE STATION Vs. SHANKARA POOJARI
|
August 31, 2012 |
State by Rural Police Shimoga Vs. Chowrada Malleshappa S/o Late Nigappa and others
|
January 4, 2012 |
State By Shidlaghatta Rural Police Vs. Vijaya Kumar and others
|
August 21, 2012 |
STATE BY THE INSPECTOR OF POLICE Vs. MUDDUMAHADEVAIAH ASST SUB INSPECTOR OF POLICE
|
September 11, 2012 |
State by the Police Inspector, Lokayuktha Police, Chitradurga Vs. Hanumashetty, S/o. Choudashetty
|
September 14, 2012 |
State By Thyamagondlu Police Bangalore Rural District Vs. Govindaraju and others
|
October 11, 2012 |
STATE BY YADGIR RURAL POLICE STATION Vs. SANNAABANNA
|
April 20, 2012 |
State of Karaataka Vs. Nagesha and others
|
October 9, 2012 |
STATE OF KARNATAKA Vs. T.NAGAPPA
|
September 20, 2012 |
State of Karnataka Vs. Lakshmanna
|
August 14, 2012 |
STATE OF KARNATAKA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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September 13, 2012 |
STATE OF KARNATAKA Vs. G V RAMAPPA S/O VENKATARAYAPPA
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September 14, 2012 |
STATE OF KARNATAKA Vs. SHIVAKUMAR @ KUMARU, S/O LATE SHIVAPPA
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September 10, 2012 |
STATE OF KARNATAKA Vs. BARIKARA ANJINI @ RAMANAJNE AND ORS
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August 21, 2012 |
STATE OF KARNATAKA Vs. C UMAMAHESHWARA, S/O LATE C SHARNAPPA
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August 14, 2012 |
STATE OF KARNATAKA Vs. NAGENDRA S/O SANGAPPA
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August 16, 2012 |
STATE OF KARNATAKA Vs. GOPALAKRISHNAREDDY AND OTHER
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September 3, 2012 |
STATE OF KARNATAKA Vs. MAHADEVAPPA S/O KRISTAPPA PASTAY
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September 3, 2012 |
STATE OF KARNATAKA Vs. RAMACHANDRAPPA
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October 11, 2012 |
STATE OF KARNATAKA Vs. T SHIVANNA AND ORS
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December 10, 2012 |
STATE OF KARNATAKA Vs. GURULINGA BASAPPA HADAPAD AND ORS
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December 11, 2012 |
STATE OF KARNATAKA Vs. RAJASHEKHAR S/O CHANNAVEERAPPA
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December 6, 2012 |
STATE OF KARNATAKA Vs. SANJUKUMAR S/O NAGAPPA METRI AND ORS
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November 29, 2012 |
STATE OF KARNATAKA Vs. HARISH SHETTIGAR AND ORS
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November 29, 2012 |
STATE OF KARNATAKA Vs. HAYYALAPPA S/O REVANSIDDAPPA PUJARI
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December 4, 2012 |
STATE OF KARNATAKA Vs. SHIVAPPA S/O MUNGLEPPA JADAV
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December 5, 2012 |
STATE OF KARNATAKA Vs. NIRMALA W/O LATE GOPI
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November 29, 2012 |
STATE OF KARNATAKA Vs. A L MARICHANDRA BABU
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July 23, 2012 |
STATE OF KARNATAKA Vs. SHAKEELA W/O H M D HUSSAIN; IMAM S/O ALLA BAKSH
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July 27, 2012 |
STATE OF KARNATAKA Vs. GONAL MALLIKARJUNA S/O MALLAIAH AND ORS
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August 3, 2012 |
STATE OF KARNATAKA Vs. DYAVAPPA, S/O YAMANAPPA KARAPUDI
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August 8, 2012 |
STATE OF KARNATAKA Vs. YASHPALA TRIKAMAJA CHADDA
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August 10, 2012 |
STATE OF KARNATAKA Vs. MANJU @ MANJUNATHA MARU MUKRI AND ORS
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August 10, 2012 |
STATE OF KARNATAKA Vs. K SURESH GOWDA
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August 10, 2012 |
STATE OF KARNATAKA Vs. RAJARAM NAMBIAR S/O K P NAMBIAR AND ORS
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August 9, 2012 |
STATE OF KARNATAKA Vs. VITTAL S/O RAMAPPA TUBAKI; GYANESHWAR RAMAPPA MANEMI; MAHADEVI W/O RAMAPPA MANEMI AND ORS
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July 11, 2012 |
STATE OF KARNATAKA Vs. TATYARAO S/O MARUTI KAMBLE
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July 17, 2012 |
STATE OF KARNATAKA Vs. GOVINDARAJU AND ORS
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July 3, 2012 |
STATE OF KARNATAKA Vs. C R RAVI
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July 5, 2012 |
STATE OF KARNATAKA Vs. HOTEL LEELA VENTURE LIMITED
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September 14, 2012 |
STATE OF KARNATAKA Vs. VASAVAMBA STORES
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October 5, 2012 |
STATE OF KARNATAKA Vs. MURUDESHWARA DECOR LTD.
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July 23, 2012 |
STATE OF KARNATAKA Vs. TOYATA KIRLOSKAR AUTO PARTS PVT. LTD.
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August 31, 2012 |
STATE OF KARNATAKA Vs. PRECISION TECHNOFAB & ENGINEERING PVT. LTD.
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July 16, 2012 |
STATE OF KARNATAKA Vs. SUDHAKAR @ SHANKAR
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December 13, 2012 |
STATE OF KARNATAKA Vs. D C SHIVARAMU
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December 13, 2012 |
STATE OF KARNATAKA Vs. V N SATHYANARAYANA AND ORS
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December 12, 2012 |
STATE OF KARNATAKA Vs. ARADHYA STEEL WIRES PVT. LTD.
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July 27, 2012 |
STATE OF KARNATAKA Vs. HARIPRASAD ALIAS RAJU
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February 16, 2012 |
STATE OF KARNATAKA Vs. M/S. VIJAYA ELECTRICAL & ENGINEERING WORKS, BANGALORE
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July 26, 2012 |
STATE OF KARNATAKA Vs. B.N. RAGHUPATHI
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August 29, 2012 |
STATE OF KARNATAKA Vs. B.R. MURALIDHAR
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August 28, 2012 |
STATE OF KARNATAKA Vs. DODDAMUTHYALAPPA
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June 11, 2012 |
STATE OF KARNATAKA Vs. BALESAB
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March 12, 2012 |
STATE OF KARNATAKA Vs. ABDUL HAMMED
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December 13, 2012 |
STATE OF KARNATAKA Vs. BALAJI S/O GOPALAKRISHNA
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July 16, 2012 |
STATE OF KARNATAKA Vs. A R INFANT I P S
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May 25, 2012 |
STATE OF KARNATAKA Vs. FISHERIES WELFARE CO OPERATIVE SOCIETY LTD
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April 12, 2012 |
STATE OF KARNATAKA Vs. NINGAPPA
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February 16, 2012 |
STATE OF KARNATAKA Vs. RAJNAIKA
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January 23, 2012 |
STATE OF KARNATAKA Vs. CHANDRAPPA
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June 5, 2012 |
STATE OF KARNATAKA Vs. B NAGABHUSHUNA
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June 6, 2012 |
STATE OF KARNATAKA Vs. V MANJUNATH
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June 1, 2012 |
STATE OF KARNATAKA Vs. CHANDRAPPA
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June 1, 2012 |
STATE OF KARNATAKA Vs. S RAVIKUMAR
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June 6, 2012 |
STATE OF KARNATAKA Vs. RANGARAJU.S P
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July 26, 2012 |
STATE OF KARNATAKA Vs. A.L. SUDARSHAN COMPANY LIMITED
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October 12, 2012 |
STATE OF KARNATAKA Vs. NAGESHA
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October 9, 2012 |
STATE OF KARNATAKA Vs. KRISHNA ALIAS KRISHNAMURTHY
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September 25, 2012 |
STATE OF KARNATAKA Vs. RADEL ELECTRONIC PVT. LTD.
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November 2, 2012 |
STATE OF KARNATAKA Vs. SOUTH INDIAN SUGAR MILLS ASSOCIATIONS
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July 10, 2012 |
STATE OF KARNATAKA Vs. K. BOND POLYMERS PVT. LTD.
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March 2, 2012 |
STATE OF KARNATAKA Vs. SHELL INDIA MARKETING PRIVATE LIMITED
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July 27, 2012 |
STATE OF KARNATAKA Vs. HAYYALAPPA
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November 4, 2012 |
STATE OF KARNATAKA AND ORS Vs. MAHIBOOB @ MEHABOOB PATEL S/O ALLA PATEL AND ORS
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July 16, 2012 |
STATE OF KARNATAKA AND ORS Vs. PARASHURAM AND ORS
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July 12, 2012 |
STATE OF KARNATAKA AND ORS Vs. MASTI GOWDA K K AND ORS
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October 11, 2012 |
STATE OF KARNATAKA AND ORS Vs. K PARTHASARATHY AND ORS
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October 19, 2012 |
State of Karnataka by Balur Police Mudigere Taluk Chikkamagalur District Vs. Ronald Lobo S/o Joseph Lobo
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August 13, 2012 |
State of Karnataka By Central Police Station Vs. Srinivasamurthy and others
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October 31, 2012 |
State of Karnataka By Jayanagara Police Station Shimoga Vs. R.D. Prabhu S/o D.P. Prabhu Aged about 62 years Medical Practitioner Shree Datta Nursing Home (Shree Datta Hospital) Tilak Nagar, Shimoga Dist
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January 5, 2012 |
State of Karnataka by Kolar Rural Police Station Vs. Munishamappa S/o Subbarayappa and others
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January 2, 2012 |
State of Karnataka by Lokayukta Police Tumkur Vs. S.I. Ahamed Basra S/o N.M. Ibrahim Sab
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March 15, 2012 |
STATE OF KARNATAKA BY THE SAKARAYAPATNA POLICE Vs. KRISHNEGOWDA ALIAS MURTHY
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June 4, 2012 |
State of Karnataka by The Sakarayapatna Police Station Vs. Krishnegowda @ Murthy S/O. Gopalakrishnegowda Aged About 51 Years Agriculturist r/O. Bilikallanahalli Village Lakya Hobli, Chikmagalur Taluk
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June 4, 2012 |
STATE OF KARNATAKA BY THE SUB INSPECTOR OF POLICE Vs. UPENDRA P
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November 15, 2012 |
State of Karnataka by The Sub Inspector of Police Harapanahalli Police Station Davanagere District Vs. Veerabhadrappa S/o Erappa
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August 7, 2012 |
State of Karnataka By the Sub Inspector of Police Women Police Station Mangalore. D.K Vs. Mohammed and others
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January 5, 2012 |
State of Karnataka by Vijayanagar Police, Bangalore Vs. Krishna S/o Rangappa
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January 2, 2012 |
STATE OF KARNATAKA LOKAYUKTHA Vs. G. RAJANALD
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September 4, 2012 |
STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY Vs. A R INFANT I P S BANGALORE
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March 30, 2012 |
STATE OF KARNATAKA REP BY ITS SECRETARY Vs. NAGARAJU
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July 25, 2012 |
State of Karnataka Rep. by The Commissioner of Commercial Taxes V.T.K. Building, Gandhinagar Bangalore - 560009 Vs. M/S R.K. Powergen Pvt. Ltd. 5th K.M. Challakere Road Hiriyur-572144 Chitradurga District
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June 28, 2012 |
State of Karnataka Represented by its Chief Secretary Government of Karnataka Bangalore Vs. Sri Ravindranath P.V., AGA) Sri. A.R. Infant I.P.S. Karnataka Cadre and others
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May 28, 2012 |
State of Karnataka Represented by The Commissioner of Commercial Taxes, V.T.K Building, Gandhinagar, Bangalore - 560009 Vs. M/s. Madras Cements Limited No 1, 5th Block, Lalbagh Road, Ranka Park Apartments, II Floor, Bangalore - 560027 by Its Man
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September 4, 2012 |
State of Karnataka Represented by the Secretary Finance Department, Vidhana Soudha Bangalore - 560001 Vs. M/s. Dodasal Private Limited (Formerly M/s. Dodsal Limited) BWSSB Protect Tataguni, Bangalore
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September 27, 2012 |
State of Karnataka, by Lokayukta Police Vs. N. Ramasingh, S/o G Shyam Singh, Second Division Assistant, Nadakacheri, Tekal, Malur Taluk, Kolar District
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February 6, 2012 |
State of Karnataka, by The Commissioner of Commercal Taxes, Vanijya Therige Karyalaya Gandhinagar, Bangalore - 560009 Vs. M/s Reid and Taylor(India) Limited, Thandavapura, Thandya Industrial Area, Nanjangud Taluk, Mysore District - 571302, by Th
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September 4, 2012 |
State of Karnataka, by The Sub Inspector of Police, Mangalore Rural Police Station, Kulshekar Kaikamba, Mangalore Vs. Sri Upendra P
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November 15, 2012 |
STATE OF KARNATAKA, DEPARTMENT OF REVENUE Vs. SPECIAL DEPUTY COMMISSIONER
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October 4, 2012 |
State of Karnataka, Department of Revenue, M.S. Building, Ambedkar Veedhi, Bangalore - 560001 Represented By Its Secretary Vs. The Special Deputy Commissioner (Revenue), Bangalore Urban District, K.G. Road Bangalore - 560009 and Sri. N.B. Suresh
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January 4, 2012 |
State of Karnataka, Department of Revenue, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi, Bangalore rep. by its Secretary Vs. Sri Nagamuniyappa
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January 4, 2012 |
State of Karnataka, Department of Revenue, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi, Bangalore-01 Rep. by its Secretary Vs. Sri Pruthviraja Ready, S/o Srirama Reddy
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January 4, 2012 |
State of Karnataka, Department of Revenue, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi, Bangalore-5600 001, rep. by its Secretary Vs. Sri R. Narasimha Reddy, S/o late Rama Reddy
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January 4, 2012 |
State of Karnataka, Department of Revenue, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi, Bangalore-560001 Rep. by its Secretary Vs. Sri B. Srinivasaiah, S/o Byrappa
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January 4, 2012 |
State of Karnataka, Department of Revenue, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi. Bangalore Rep. by its Secretary Vs. Sri K.M. Naveen S/o K.M. Manjunath
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January 4, 2012 |
State of Karnataka, Rep. By Its Secretary, Urban Development Department, Sachivalaya-II, M.S. Buildings, Bangalore-01 Vs. BM Muniappa, S/o Muninanjaiah
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February 13, 2012 |
STATE OF KARNATAKA; CHIEF ENGINEER WATER RESOURCES DEVELOPMENT CORPORATION AND ORS Vs. SHRIKANT M CHICHAKANDI
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July 25, 2012 |
State Represented by Deputy Superintendent of Police, Chinthamani Sub-Division Chinthamani Vs. Vijaya Kumar S/o Sri Kenchappa
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January 4, 2012 |
STEEFAN RAJ ALIAS STEEFAN Vs. STATE BY KARNATAKA REPRESENTED BY COTTONPET P S
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July 31, 2012 |
STRIKE CUE CLUB Vs. GOVERNMENT OF KARNATAKA
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July 26, 2012 |
Subbaiah Vs. The Deputy Commissioner of Police, CAR, Bangalore and KGID Vishweshwaraiah Tower, Bangalore
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August 1, 2012 |
SUBBAMMA Vs. AKKAYAMMA
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July 26, 2012 |
Subbamma, W/o Nagappa Vs. State of Karnataka by Hosakote Police and Sri. Kariyappa S/o Late Muniramaiah
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June 4, 2012 |
SUBBANNA Vs. STATE OF KARNATAKA
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December 7, 2012 |
SUBHADRA Vs. PANKAJ
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August 7, 2012 |
SUBHANGAN N M S/O N MEENAKSHI SUNDARAM AND ORS Vs. KARNATAKA EXAMINATIONS AUTHORITY; STATE OF KARNATAKA AND ORS
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November 9, 2012 |
SUBHASH Vs. JAYASHREE SUBHAS TENGLE
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August 28, 2012 |
Subramani, S/o, Kuppu Swamy Vs. Ramaiah, S/o. Late Gangappa
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January 4, 2012 |
SUBRAMANIAN Vs. SRIVIDYA
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August 25, 2012 |
SUBRAMANYA SEETARAM NAIK Vs. MARSHAL BASTAUV REBELO
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December 5, 2012 |
Subraya Bhat, S/o. Narayana Bhat Vs. Annu Naika, S/o. M. Ishwara Naika
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August 8, 2012 |
SUCHIN NATARAJ Vs. SMITHA SUCHIN
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July 9, 2012 |
SUDARSHAN STONE ENTERPRISES (P) LTD REP BY ITS MANAGING DIRECTOR Vs. K JOTHIRLINGAM PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA DEPARTMENT OF MINES AND GEOLOGY BANGALORE
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January 16, 2012 |
Sudha, Wife of K.M. Mallikarjuna Vs. Sri. K.M. Mallikarjuna, Son of K.H. Mullaiah
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September 22, 2012 |
SUDHAKARA SHETTY Vs. SHIVARAM SHETTY
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December 4, 2012 |
SUHASINI R.D. Vs. STATE KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
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November 7, 2012 |
SUJATHA D/O BASAPPA BHAGAVATI Vs. STATE OF KARNATAKA
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December 3, 2012 |
Sujatha D/o. Basappa Bhagavati Vs. State of Karnataka By its Secretary Department of Education M.S. Building, Bangalore-02 and others
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December 3, 2012 |
Sujatha Devi R. and others Vs. The State of Karnataka Represented by Its Principal Secretary, Agriculture Department, M.S. Building, "Sachivalaya" Bangalore 560001, University of Agricultural Sciences Represented by Its Registrar, G.K.V.K. Banga
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April 20, 2012 |
SUJATHA SIRAGUMBI Vs. SPECIAL LAND ACQUISITION OFFICER, BANGALORE
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June 19, 2012 |
SUJATHA W/O LATE DR V N RAJA AND ORS Vs. VASANTHA AMIN S/O SOMAPPA POOJARY AND ORS
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November 27, 2012 |
Sujitha AM Vs. Commissioner, Collegiate Education Nrupathunga Road, Bangalore, Registrar, Bangalore University O/o Registrar (Evaluation) Bangalore and Principal MLA First Grade College Malleshwaram, Bangalore
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October 18, 2012 |
Sukalatha and others Vs. The Deputy Commissioner D.K. District, Mangalore and others
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August 1, 2012 |
Sukhdev Tayappa Ganiger and others Vs. The State of Karnataka
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May 4, 2012 |
Sukrutha Education Society (r) Re. Office: Saraswathipuram Mysore - by its Director T R Ramaiah Vs. State of Kartnataka-by its Prl. Secy. Department of Social Welfare M S Building, Bangalore and others
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November 27, 2012 |
Sulatha Manelkar D/o. Iate Vishnu Bhnadarkar Vs. The Director General of Police Crime Investigation Dept. Bangalore-1, The Superintendent of Police Tumkur Dist.-1, Police Sub-Inspector Kunigal Police Station Kunigal Tumkur Dist.-1 and B.T. Venka
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August 3, 2012 |
SULEMAN SETH P CO Vs. DIRECTOR DEPARTMENT OF AGRICULTURE AND MARKETING
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September 24, 2012 |
Suleman Seth P. Co. Vs. Director, Dept. of Agriculture and Marketing and others
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September 24, 2012 |
Sulochana Bai @ Kamala Bai, W/o late Muniswamy Rao Vs. Chinnubai Appaiah Rao Malode Kalyana Mentapa Trust, Represented by its President, Sri M.S. Mohan, No. 8/1, Darjipet, Bangalore - 560053
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April 17, 2012 |
Sulochana W/o Late Krishnaraju Vs. K Vijayakumar S/o C.B. Krishnegowda
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August 13, 2012 |
SUMA M V Vs. STATE OF KARNATAKA
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June 4, 2012 |
SUMANGALAMMA,W/O LATE A SHIDDAPPA; H S SUNIL,S/O LATE A SHIDDAPPA; H S SACHIN,S/O LATE A SHIDDAPPA Vs. GUDDE BORAIAH,S/O GUNDAPPA; DEEPA DATTA,W/O DUTTA KUMAR; BRANCH MANAGER,ORIENTAL INSURANCE CO , LTD
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November 29, 2012 |
SUMATHI Vs. L JAWAHAR NAZARETH; ORIENTAL INS CO LTD
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October 31, 2012 |
SUMESH K.R. Vs. STATE OF KARNATAKA
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September 5, 2012 |
Sunanda @ Vinoda W/o Mahadev Pattar Vs. Sri. Ramagonda, S/o Yallappa Kalloli and others
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January 6, 2012 |
SUNDAR RAJ Vs. M.SRINIVASA NAIDU
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September 5, 2012 |
Sundara Shenoy Since Deceased By Lrs.(Smt Rathna Shenoy (Wife) and others) Vs. Smt Anusuya W/o Late Upendra Prabhu and others
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June 1, 2012 |
Sundaramurthy Vs. The State of Karnataka, Department of Co-Operation, M.S. Buildings, Dr B R Ambedkar Veedhi, Bangalore - 1, Rep. By Its Principal Secretary to Government and others
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November 29, 2012 |
SUNDRABAI Vs. DEPUTY COMMISSIONER
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April 16, 2012 |
SUNIL GILBERT BAPTIST Vs. STATE OF KARNTAKA
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July 16, 2012 |
Sunil Kumar (r) Manjunatha, S/o. Puttaraju Vs. M. K. Devaraj S/o. Krishnappa, Major, Magadi Kumarahalli, Marle Post, Chikkamagalur Taluk. Chikkamagalur District - 577101 and The Manager, New India Assurance Company Ltd., Hema Mansion, IInd Floor
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January 11, 2012 |
SUNIL KUMAR H Vs. V B PATIL
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June 5, 2012 |
Sunil Kumar H S/o A. Hamsaraj Vs. Sri V.B. Patil, I A S Secretary Karnataka Public Service Commission Park House, Udyoga Soudha Bangalore - 560001 and Sri Mohammed Sanaulla, I A S Secretary Government of Karnataka Department of Personal and Admi
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June 5, 2012 |
SUNIL SHARMA Vs. KOBIAN PTE LIMITED
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June 8, 2012 |
Sunitha B. W/o late shankar Vs. S. Nanjundaiah
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January 10, 2012 |
Sunitha W/o Shivanna Vs. State by Kesthur Police, Represented by State Public Prosecutor, High Court of Karnataka, Bangalore-500001
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December 26, 2012 |
SUNRISE INDUSTRIES Vs. SUNRISE INDUSTRIES UNIT WORKERS ASSOCIATION
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May 30, 2012 |
SUNWEAR Vs. STATE OF KARNATAKA REP BY ITS FINANCE SECRETARY VIDHANA SOUDHA BANGALORE
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February 2, 2012 |
Sunwear 1st Floor, Sona Towers 71, Millers Road Bangalore 560 052 Represented by its Partner Shri. C.S. Subramanian Vs. The State of Karnataka Rep. by its Finance Secretary Vidhana Soudha Bangalore 560 001 and Additional Commissioner For Commerc
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February 2, 2012 |
SUO MOTU Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
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July 5, 2012 |
SUPER CASSETTES INDUSTRIES LIMITED Vs. G.M. HULBANNI
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August 25, 2012 |
SUPREME OVERSEAS Vs. STATE BANK OF TRAVANCORE
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August 1, 2012 |
SURENDRA Vs. PREMABAYEE
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June 11, 2012 |
SURENDRA KUMAR Vs. DINESH
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January 30, 2012 |
Surendra Rao, S/o Bandalah Vs. The Divisional Manager, The New India Assurance Co. Ltd., No. 47, Gopal Complex, 2nd Floor, Bazaar Street, Yeshwanthpur, Bangalore - 560022 and Sri M.K. Shivashankar M/s. Mallikarjuna Transport, No.1, A.V. Road, Ch
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January 2, 2012 |
SURESH Vs. NEW INDIA ASSURANCE CO LTD
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June 11, 2012 |
SURESH Vs. STATE OF KARNATAKA
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June 12, 2012 |
SURESH @ SURI Vs. STATE OF KARNATAKA
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December 7, 2012 |
Suresh Agarwal, S/o Late. K.L. Agarwal Vs. State of by Ulsoorgate Police Station, Bangalore and Sri. Shivakumar, Proprietor of M/S. S.R.R Fabrics, No.15/1, K.R. Settypet, Papanna Lane, Cubbonpet, Bangalore - 560002
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August 6, 2012 |
SURESH BABU Vs. STATE OF KARNATAKA
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September 10, 2012 |
Suresh Babu @ Babu @ Alueminioum Babu S/o Lurdhanathan Vs. State of Karnataka by Tilak Nagar Police Bangalore City (rep by Learned State P.P.)
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August 13, 2012 |
SURESH KUMAR SHETTY Vs. HEERAMANI S SHETTY
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July 17, 2012 |
SURESHA, S/O LATE RAJEGOWDA Vs. STATE OF KARNATAKA
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April 17, 2012 |
SURYA ELEVATORS & ESCALATORS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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September 3, 2012 |
SURYA RAO S/O C LINGAIAH Vs. STATE OF KARNATAKA
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July 6, 2012 |
SURYANARAYANA AITHAL Vs. RAGHAVENDRA HEMMANNA
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July 4, 2012 |
SUSHEELA Vs. P. GURUMURTHY
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November 23, 2012 |
Susheela Bai Vs. M/S. Ganga Electronics and others
|
November 8, 2012 |
Susheelamma Vs. Sri. Anilkumar R
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January 3, 2012 |
SVEC Construction Ltd., No. 1014, Raghava Ratna Towers, Chitag Ali Lane, ABIDS, Hyderabad-500001. Rep. by its Managing Director, Sri. C. Ajad Kumar Vs. Hindustan Aeronautics Ltd., Bangalore Complex, Aerospace Division, (Rep. by its General Manag
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January 6, 2012 |
SWAMY GOWDA Vs. MALLESH
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August 25, 2012 |
SWAMY S/O BASAVARAJU Vs. S P MANJUNATHA
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July 18, 2012 |
SWAPNA W/O JAMS ABNES Vs. JEMS S/O JHAN ABNES
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August 8, 2012 |
SYED ABDUL MUNAF S/O SYED ABDUL GAFOOR Vs. ABDUL RAHEEM, S/O MHOD SHAFI
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July 23, 2012 |
SYED AFZAL Vs. STATE BY FREZER TOWN SANCHARI POLICE
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August 17, 2012 |
SYED FAIZAN AHMED Vs. STATE OF KARNATAKA
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August 29, 2012 |
Syed Gulab Vs. The New India Assurance Co. Ltd., No. 346, 2nd Floor, Manandi Court, 27th Cross, Jayanagar 3rd Block, Bangalore and Deepak C. Reddy S/o Late V.C. Reddy, No. 409, 5th Cross, 7th Main Road, J.P. Nagar, 3rd Phase, Bangalore - 562076@
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January 5, 2012 |
SYED HUSSAIN Vs. M RUDRAPPA
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June 8, 2012 |
SYED KHALEEL Vs. STATE
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October 3, 2012 |
Syed Mohammed Vs. The State of Karnataka
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May 4, 2012 |
SYED MUKHTIAR ALIAS MUKHTIAR Vs. STATE BY BANASHANKARI POLICE STATION
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August 21, 2012 |
SYED NADEEM Vs. STATE BY SHIVAJINAGAR P S
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August 14, 2012 |
Syed Nayeem Ahmed Vs. Syed Altaf Ahmed and Others
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April 17, 2012 |
SYED NISHAT MOHAMMED Vs. THE PRINCIPAL SECRETARY KARNATAKA LEGISLATURE AND N. NARASIMHA MURTHY
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November 22, 2012 |
SYED PEER S/O LATE ARAB SAB AND ORS Vs. STATE OF KARNATAKA
|
August 14, 2012 |
Syed Rafi S/o Syed Ismail Vs. The State of Karnataka Represented by the State Public Prosecutor High Court building Bangalore. Kodigehalli Police Station
|
August 17, 2012 |
SYED RAHAMATHULLA, S/O LATE SYED AMEER Vs. ABDUL KHUDDUS AND ORS
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September 7, 2012 |
Syed Shabbir Vs. Sri Dinesh Shetty T
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October 19, 2012 |
SYED SHERIFF Vs. THE DEPUTY COMMISSIONER AND ORS.
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January 18, 2012 |
SYED SWALEHA SHAREEF Vs. GENERAL MANAGER
|
June 6, 2012 |
Syed Tanveer S/o Syed Jaffer @ Nayaz Vs. Bajaj Allianz General Insurance Co., Ltd.
|
June 1, 2012 |
SYED UNAS ALIAS SALIM Vs. STATION HOUSE OFFICER
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July 16, 2012 |
Syed Unis S/o. Syed Ameer Hamza and others Vs. Smt. Abida Begum W/o. Mohammed Althaf
|
September 27, 2012 |
SYED YASEEN Vs. RESHMA
|
December 7, 2012 |
SYEED THOUSIF ALIAS THOUSIF Vs. STATE BY CUBBON PARK POLICE STATION
|
July 26, 2012 |
SYNDICATE BANK Vs. Y R SHENOY
|
May 25, 2012 |
SYNDICATE BANK Vs. S R PADIYAR
|
November 2, 2012 |
SYNDICATE BANK A BANK CONSTITUTED Vs. SYED AJAZ ALI AND ORS
|
December 6, 2012 |
Syndicate Bank A Banking Company Constituted Under (Acquisition and Transfer of Undertakings Act) 1970 with its H.O. Manipal and A Branch at Gandhinagar, Known as Gandhinagar Barnch Represented by its Senior manager Sri. Ravindranath Vs. Sri Dev
|
August 6, 2012 |
Syndicate Bank A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 Having its Head Office at: Manipal-576 104 Represented by Its General Manager (P) and B.S. Surendra Inquiry Officer and Chief Manager Syndic Vs.
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August 8, 2012 |
Syndicate Bank, A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act 1970, Having its Head Office at Manipal, Udupi Taluk, Dakshina Kannada District, Represented by its Chairman and Managing Director etc. etc.@appe Vs.
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May 25, 2012 |
Syndicate Bank, Gandhinagar Branch, Gandhinagar, Bangalore, R/by its Asst. General Manager Sri. H.S. Rao Vs. Karnataka Housing Board, Kaveri Shavan, Bangalore, R/by its Commissioner, The Executive Engineer, Karnataka Housing Board, Mysore Divisi
|
January 2, 2012 |
SYNDICATE BANK, ZONAL OFFICE, UDUPI Vs. M.B.GUNAGA, KARWAR
|
February 6, 2012 |
SYSARRIS SOFTWARE (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 8, 2012 |
T ASHOKA AND ORS Vs. THIPPESWAMY S/O SHIVARUDRAPPA AND ANR
|
October 31, 2012 |
T G MAHESHWARAPPA S/O T G SHIVAPPA GOWDA Vs. T G SHEKARAPPA S/O T G SHIVAPPA GOWDA
|
August 6, 2012 |
T KASIMPEER Vs. STATE OF KARNATAKA
|
December 11, 2012 |
T L POORNIMA Vs. B VISHWANATHA
|
June 7, 2012 |
T M AMARNATHA ALIAS AMARANARAYANA Vs. MALLAMMA
|
February 21, 2012 |
T M ROHINI Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
July 25, 2012 |
T M SHEKSHAVALI Vs. STATE OF KARNATAKA
|
December 11, 2012 |
T MUNIYAPPA Vs. H ESHWARASA
|
April 27, 2012 |
T N ARUN KUMAR Vs. SHIVANNA
|
March 15, 2012 |
T N RENI @ RENUGOPAL S/O KEMPA YELLAIAH; VENKATESHA S/O LATE GOVINDARAJU Vs. STATE
|
October 31, 2012 |
T NAGAPPA MYSORE Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY TO THE GOVERNMENT OF KARNATAKA BANGALORE
|
January 3, 2012 |
T NAVALESH Vs. ASSISTANT COMMISSIONER RAMANAGARA SUB DIVISION
|
January 11, 2012 |
T P BASAVARAJU Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 1, 2012 |
T P KUMAR Vs. STATE OF KARNATAKA
|
September 21, 2012 |
T R KESHAVAREDDY Vs. A KRISHNA REDDY
|
December 6, 2012 |
T R MANJUNATH HEGDE Vs. STATE BY CBI SPE
|
July 13, 2012 |
T R NARAYANASWAMY Vs. STATE OF KARNATAKA
|
November 5, 2012 |
T RAVISHANKAR S/O K M THIMMEGOWDA Vs. STATE OF KARNATAKA
|
July 9, 2012 |
T S KRISHNAPPA S/O SANNAHANMAPPA Vs. STATE OF KARNATAKA
|
November 23, 2012 |
T S NISHANTH Vs. STATE OF KARNATAKA
|
August 2, 2012 |
T S RAVISH Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
|
September 27, 2012 |
T S Renuka S/o Late T R Siddalingaiah Vs. The Deputy Labour Commissioner and Appellate Authority Region 1, Karmika Bhavana Bannerghatta Raod, Bangalore - 560026, The Assistant Labour Commissioner and Controlling Authority Under Payment of Gratui
|
September 4, 2012 |
T SRINIVASA MURTHY Vs. RUKMINI R
|
October 12, 2012 |
T T SHIVAMURTHY S/O T D THAMMIAHSETTY Vs. S T ANJAN KUMAR
|
July 5, 2012 |
T THIPPAIAH Vs. GOPAMMA
|
September 3, 2012 |
T THIPPERUDRAPPA S/O R THIPPESWAMY AND ORS Vs. R N SANNA RUDRAIAH S/O BARIMALLAPPA AND ORS
|
July 6, 2012 |
T. Arun Kumar @ Vengaiah Vs. United India Insurance Company No. 24, 1st Floor, Classic Building, Richmond Road, Bangalore - 560004 and Sri C.R. Siddaramaiah "Gowrishankara" No. 690/W, 12th Cross, 15th Main, J.P. Nagar II Phase Bangalore - 560068
|
March 15, 2012 |
T. Jagadeeshwar Reddy, S/o T. Basappa Reddy Vs. Official Liquidator of M/S. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore- 560001
|
January 5, 2012 |
T. Narayanaswamy, Since dead by his LRs, Smt. Tara, W/o. Late Narayanaswamy Vs. The Deputy Labour Commissioner and Appellate Authority. Region-1 Karmika Bhavana, Bannerghatta Road, Bangalore-26. The Assistant Labour Commissioner and Controlling
|
April 16, 2012 |
T. Ramachandra S/o Late T.M. Thimmaiah and others Vs. Sri Mandali Ranganna S/o Late R Ranganna and others
|
February 23, 2012 |
T. Rathan Since Dead by his LRs (Smt. Sumithra Vs. Chikkamutha Since Dead by his LRs. (Sri. C. Muniyappa, S/o. Late Chikkamutha
|
December 14, 2012 |
T. RATHNA Vs. T.N. RATHNAMMA
|
March 20, 2012 |
T. YOUNIS Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 29, 2012 |
T. YUNIS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 12, 2012 |
T.B. Venkatesh Vs. M. Narayana Swamy
|
January 11, 2012 |
T.C. RIYAZ AHAMMED ALIAS T.C. RIYAZ Vs. STATION HOUSE OFFICER, SOMWARPET POLICE STATION, KODAGU DISTRICT
|
July 5, 2012 |
T.M. Gopal @ T.M. Gopalswamy S/o Marigowda Vs. Kubera @ Kumar S/o Sannegowda
|
March 15, 2012 |
T.M. Pillahanumaiah Vs. Sri Muniyappa, S/o Mallappa, R/a Tarapanahalli, Hoskote Taluk, Bangalore Rural Dist. 562114
|
September 14, 2012 |
T.N. Ashwathnarayanareddy S/o. T. Nanjireddy Vs. Sri Yuvaraja S/o. Bapurao Patil
|
October 18, 2012 |
T.R. PARAMESHWARAPPA Vs. T.V. ANNAIAH
|
April 20, 2012 |
T.RATHAN Vs. CHIKKAMUTHA
|
December 14, 2012 |
T.S. Gopalagowda Vs. The Taluk Panchayath, Bangalore North Taluk, Yelahanka, Bangalore, Reptd. by its Executive Officer and The Village Panchayath, Chikkajala Village, Jala Hobli, Bangalore North Taluk, Bangalore, Reptd. by its Panchayath Develo
|
October 30, 2012 |
T.S. Ravish S/o. T.M. Srikantappa and others Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District, Tumkur and
|
September 27, 2012 |
T.S. SATHYANANDA Vs. VIDYA NAGENDRA
|
March 21, 2012 |
T.S. Shivabhadrappa, Son of N. Shamanna Vs. The Commissioner, Bangalore Mahanagara Palike, J.C. Road, Bangalore - 560 002 and others
|
August 6, 2012 |
T.T. Naveen Kumar Vs. B. Somegowda
|
February 16, 2012 |
T.T.NAVEEN KUMAR Vs. B.SOMEGOWDA
|
February 16, 2012 |
T.V. Anantharaman Vs. Wintac Ltd.
|
January 20, 2012 |
T.V. HANUMANTHARAYAPPA Vs. KEMPAMMA
|
April 20, 2012 |
T.V. Panduranga Nayak Son of Late Vasudeva Nayak Vs. Sudarshan, Son of Late Krishnaswamy
|
June 1, 2012 |
TABREZ S/O BABU Vs. STATE OF KARNATAKA
|
July 16, 2012 |
Tajuddin and others Vs. Suresh
|
November 9, 2012 |
TANU ALIAS TANVEER PASHA Vs. SECRETARY BETHAL INTERNATIONAL PUBLIC SCHOOL
|
July 18, 2012 |
TARA AJAI SINGH Vs. R P SHARMA
|
October 10, 2012 |
TARABAI Vs. ROOP SINGH
|
December 13, 2012 |
TATA COFFEE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 24, 2012 |
TATA COFFEE LTD Vs. MYLARAPPA
|
March 8, 2012 |
TENALI RAMAKRISHNAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
July 18, 2012 |
THAHERA BANU Vs. MUNAVER SHARIF
|
June 5, 2012 |
THAHIR PARVES ALIAS JAVID Vs. STATION HOUSE OFFICER
|
July 16, 2012 |
THALIHALLA PRIMERY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY Vs. CONVENER COMMON CADRE AUTHORITY & MANAGING DIRECTOR, D C C BANK LTD AND ORS
|
September 6, 2012 |
THAMBAN NAIR Vs. MANIPAL HOUSING FINANCE SYNDICATE LTD
|
June 8, 2012 |
Thanooja Parish W/o A. Parish Babu Vs. Regional Transport Authority Bangalore Rural District Bangalore, by its Secretary, The Secretary Regional Transport Authority Bangalore Rural District Bangalore and Sri L.P. Sampangaiah S/o Putta Maraiah@re
|
November 27, 2012 |
THAYAMMA @ RUDRAMMA Vs. STATE OF KARNATAKA
|
October 11, 2012 |
THE COMMISSIONER OF INCOME TAX AND ANR. Vs. VEGA AUTO ACCESSORIES PRIVATE LIMITED
|
August 8, 2012 |
THE COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. M/S. MONARCH CITADEL PVT. LTD.
|
September 25, 2012 |
THE COMMR. OF INCOME TAX AND THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. M/S. PSI HYDRAULICS
|
October 4, 2012 |
THE CORPORATION OF CITY OF GULBARGA Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY TO GOVT., ASST. DIRECTOR OF LAND RECORDS AND DODDAPPA
|
August 10, 2012 |
THE DIVISIONAL CONTROLLER Vs. RAMANNA
|
November 19, 2012 |
THE DIVISIONAL CONTROLLER, KSRTC Vs. THE GENERAL SECRETARY, KSRTC WORKERS ASSOCIATION
|
July 24, 2012 |
THE DIVISIONAL MANAGER Vs. BASAPPA AND ANOTHER
|
November 21, 2012 |
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. LAXMIBAI AND ORS.
|
August 23, 2012 |
THE FAMILY PLANNING ASSOCIATION OF INDIA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND REGIONAL LABOUR COMMISSIONER (CENTRAL) AND ORS.
|
February 7, 2012 |
THE MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SRIDHAR & ANR.
|
April 2, 2012 |
THE MANAGER, NATIONAL INSURANCE CO. LTD. Vs. RAZIA BEGAUM AND ORS.
|
November 22, 2012 |
THE MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI SHIVA NAIK AND SRI K.S. PARAMESHWARAPPA
|
October 18, 2012 |
THE MANAGING DIRECTOR, KSRTC, K.H.ROAD, SHANTHINAGAR, BANGALORE-27 Vs. K.H. HANUMANTHAIAH @ PUTTASWAMY, S/O. LATE HANUMANTHAIAH, MAJOR, NOW AGED 48 YEARS, R/O. KENCHANAKUPPE VILLAGE, BIDADI POST, RAMANAGARA TALUK, BANGALORE (R) DISTRICT
|
August 14, 2012 |
THE MANAGING DIRECTOR, N.W.K.R.T.C. Vs. SHIVAPPA
|
October 30, 2012 |
THE UNION OF INDIA Vs. SMT. LAKSHMAMMA,
|
November 21, 2012 |
THIMMA NAIKA Vs. PAPANNA ALIAS KEMPEGOWDA
|
March 15, 2012 |
Thimmakka, W/o. Chennappa and others Vs. The Chief Secretary to Government of Karnataka, Vidhana Soudha, Bangalore - 560001 and others,
|
April 16, 2012 |
THIMMAPPA Vs. VENKATACHALAIAH
|
December 7, 2012 |
THIMMAPPA ALIAS THIMMANNA Vs. STATE BY CHIKKAJAJURU POLICE REP STATE PUBLIC PROSECUTOR
|
August 2, 2012 |
THIMMAPPA, S/O HUCHCHAPPA Vs. STATE OF KARNATAKA
|
August 2, 2012 |
Thimme Gowda @ Chandru, S/o Giriyappa Major Vs. The Deputy Commissioner, Tumkur Division, Tumkur, Thimmaiah Since dead by L.Rs., Smt.Nanjamma S/o late Thimmaiah, Sri. M.T. Thimme Gowda S/o late Thimmaiah and Sri. Thirumale Gowda S/o late Thimmai
|
August 2, 2012 |
THIMMEGOWDA Vs. DIVISIONAL CONTROLLER/MANAGER
|
June 1, 2012 |
THIMOTHY RAJKUMAR Vs. STATE BY ULSOOR GATE WOMEN'S POLICE STATION
|
July 31, 2012 |
THIPPERUDRAPPA Vs. CHITTAMMA
|
August 25, 2012 |
THIRAKANGOUDA N. PATIL Vs. STATE OF KARNATAKA
|
November 6, 2012 |
Thirupal, S/o. Gangappa Vs. State of Karnataka, By Nangli Police, Represented by State Public Prosecutor, Bangalore
|
December 26, 2012 |
Thirupathi S/o Chinnaiah Vs. S. Magaraja S/o Srinivasa
|
September 12, 2012 |
THIRUPATHI S/O CHINNAIAH Vs. S NAGARAJA
|
September 12, 2012 |
TIMMANNA S/O HANAMANTAPPA Vs. N LAXMAN S/O NARASIMHAPPA
|
August 3, 2012 |
TIPPAVVA W/O.CHANDRAMAPPA KATTIMANI Vs. SHIVAPPA HONNAPPA BIRADAR
|
December 3, 2012 |
TIRUPATI Vs. STATE
|
December 13, 2012 |
Tony Vincent S/o. A.P. Kunjukunju Vs. Sri. M.C. Kishore S/o M.C. Narasimha Lyengar
|
September 13, 2012 |
TOUSIF AHMED Vs. STATE OF KARNATAKA THROUGH COMMERCIAL STREET POLICE STATION
|
August 1, 2012 |
Town Municipal Council Sira, Tumkur District by Its Commissioner Sri S. Siddaramaiah S/o Shivanna Vs. Karnataka State Pollution Control Board Parisara Bhavan No. 49, Church Street Bangalore - 560001 Rep by Its Deputy Environmental Officer Region
|
March 13, 2012 |
Tractors and Farm Equipment Limited Raheja Chambers, No. 12 Museum Road Bangalore - 560001 Vs. The State of Karnataka Represented by The Commissioner of Commercial Taxes Vanjiya Therige Karyalaya-1 Gandhinagar, Bangalore - 560009
|
October 1, 2012 |
Trimurthy Auto Finance, Represented By Its Managing Partner Sri B.N. Murthy, B. Nrasimha Murthy Vs. Smt. Ramadevi, W/o Rajanna B.M.
|
August 8, 2012 |
TRIPURA BHAIRAVI MUTT Vs. STATE OF KARNATAKA; LAND TRIBUNAL; BHISHMA PITAMAHA, S/O MANIRAM SHARMA AND ORS
|
November 22, 2012 |
TUKARAM Vs. SRINIVAS ALIAS SEENA
|
August 24, 2012 |
TULSA Y SAWKAR Vs. B R PATIL
|
September 14, 2012 |
TUMKUR DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF KARNATAKA
|
June 28, 2012 |
U F M BHAVANISHANKAR ANANT Vs. PRAKASH VITTHAL SHETTI; SHANTARAM MAHABALESHWAR SHETT AND ORS
|
July 26, 2012 |
U H HAMEED S/O UMARABBA Vs. STATE OF KARNATAKA
|
September 12, 2012 |
U S SIDDALINGAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF MINES AND MINERALS
|
July 13, 2012 |
U T KRISHNAIAH @ KRISHNAPPA Vs. K B MUNIRAJU
|
July 5, 2012 |
U. EASHITA Vs. STATE OF KARNATAKA
|
August 1, 2012 |
U. Lawrance Rajan S/o Ugonse Vs. Krishna Prakash S/o Late A.M. Boraiah
|
September 13, 2012 |
U.K. Kulkarni S/o Krishna Kulkarni Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001
|
January 5, 2012 |
UDAY KUMAR P S/O BASAVARAJ S PASARAD Vs. T RAMA REDDY, S/O THIMMARAYA REDDY; BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD
|
October 16, 2012 |
Ulhas, S/o. Ishwar Balekundri Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Bangal
|
January 3, 2012 |
UMA Vs. M MAHENDRA KUMAR
|
June 11, 2012 |
Uma and another Vs. State of Karnataka, Rep. By Its State Public Prosecutor and others
|
October 3, 2012 |
Uma Devi, Wife of Sri Muniraju Vs. S. Shivananda, Son of Sri V. Seetharamaiah
|
August 10, 2012 |
UMA MAHESH Vs. NETHRAVATHI
|
May 31, 2012 |
Uma Shankar and others Vs. State of Karanataka
|
April 20, 2012 |
UMASHRI W/O PRAKASH MITHARE AND ORS Vs. SACHIN S/O ARVIND JAGATAP AND ORS
|
July 30, 2012 |
Ume-.E-Hani, W/o. Syed Faisal Madni Vs. Mr. Syed Faisal Madni, S/o. Syed Basith Madni
|
January 3, 2012 |
UMERA BANU Vs. STATE BY TOWN POLICE
|
August 16, 2012 |
UMESH Vs. VIJAYA BANK
|
August 9, 2012 |
UMESH Vs. STATE OF KARNATAKA
|
July 31, 2012 |
UMESH D S/O DILIP RAO Vs. STATE BY JAYALAKSHMIPURAM
|
July 16, 2012 |
UMESH S/O SHIVAPUTRAPPA Vs. STATE BY KARNATAKA
|
July 26, 2012 |
Umesh Shetty Vs. Sesi and others
|
October 19, 2012 |
UMESH SHETTY, UDUPI Vs. SATHISH BHAKTHA, UDUPI
|
July 26, 2012 |
UMLA Vs. STATE OF KARNATAKA
|
October 9, 2012 |
UNION OF INDIA Vs. A DAS
|
October 10, 2012 |
UNION OF INDIA Vs. N S KRISHNA SETTY
|
July 23, 2012 |
UNION OF INDIA Vs. NIRANI SUGARS LIMITED
|
July 16, 2012 |
UNION OF INDIA Vs. SEETHAMMA
|
June 4, 2012 |
UNION OF INDIA Vs. MAJOR VIKAS KUMAR
|
November 21, 2012 |
Union of India Rep. by its General Manager South Western Railway Hubli - 580020 Vs. Bhimraj S/o. Late Rayappa
|
October 3, 2012 |
Union of India Represented by Its General Manager Central Railway Mumbai CST Vs. Smt. Rukmini Bai Wife of Late Damodar Acharya Joshi and others
|
June 4, 2012 |
Union of India, Department of Post, Rep. by its Secretary, Dak Bhavan, Parliament Street, New Delhi-110001 and others Vs. Ningappa Hurali
|
September 10, 2012 |
UNITED ESTATE AND ORS Vs. PEBBLE BAY DEVELOPERS PVT LTD AND ORS
|
September 3, 2012 |
UNITED INDIA INSURANCE CO , LTD Vs. MAHIMA PATEL AND ORS
|
October 11, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. VICTOR S AIMAN
|
July 6, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. R MANJAPPA
|
June 4, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA
|
June 8, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. T PRAVEEN
|
June 8, 2012 |
UNITED INDIA INSURANCE CO LTD ; V ANITHA GANGADHARA W/O LATE S GANGADHARA AND ORS Vs. V ANITHA GANGADHARA W/O LATE S GANGADHARA; VISHWAS S/O LATE S GANGADHARA AND ORS
|
October 17, 2012 |
United India Insurance Co, Ltd. Divisional Office, PB. No. 237, 34/3, Akkamahadevi Road, M.M.K. Complex, II Floor, P.J. Extension, Davanagere Represented by its Divisional Manager Sri M. Nagappa Vs. Smt.Latha W/o. late Nagaraja Naik
|
January 6, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. P.R.S. PRAKASH
|
March 8, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. STATE
|
March 13, 2012 |
United india insurance Co. Ltd. No. 25, 1 Floor Shankaranarayana Building M.G. Road, Bangalore 560001 Rep by Manager, United India Insurance Co. Ltd. Regional Office, 5th Floor Krishi Bhavan Nrupathunga Road, Bangalore 560 001 Vs. Smt. B. Sharad
|
August 2, 2012 |
United India Insurance Co. Ltd., P.B. No. 11, Udayavani Bldg., Tile Factory Road Manipal by Divisional Manager United India Insurance Co. ltd., Krishna Complex G.B. Panth Karg, UDUPI-576 101 by Its Manager Vs. Roopa Pai
|
January 12, 2012 |
United India Insurance Co. Ltd., P.J. Extension, Akkamahadevi Road Davanagere. Rep. by its Divisional Manager Vs. Smt. Lalithamma
|
September 7, 2012 |
United India Insurance Co. Ltd., SBLT Building, Polytechnic Road, PB. No. 126, Chintamani 563126 Now Represented by Its Regional Manager, United India Insurance Co. Ltd., Regional Office, Shankaranarayana Building, No. 25, M.G. Road, Bangalore - 560001@ap Vs.
|
January 11, 2012 |
United India Insurance Co.Ltd., Branch Office at No. 15/130, Subash Road, Ananthapur, Andhra Pradesh. Represented by its Deputy Manager, Regional Office, No. 25, M.G. Road. Bangalore-560001 Vs. Sri. R. Manjappa, Since Deceased by his L.Rs. (Smt.
|
June 4, 2012 |
United India Insurance Company Chickepete Branch Laxmi Complex, 1st Floor No. 40, K.R. Road, Fort Bangalore-560002. Now Represented by its Regional Office Shankaranarayana Building M.G. Road, Bangalore-560001 by its Manager Vs. Smt Parvathamma@r
|
March 14, 2012 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A.GOUSE BHAS
|
November 21, 2012 |
UNITED INDIA INSURANCE COMPNAY LIMITED Vs. MALLIKARJUN S/O SIDDAPPA
|
August 3, 2012 |
UNITEDINDIA INSURANCE COMPANY LIMITED, BELLARY Vs. R. SURESH
|
February 27, 2012 |
USHA M NAIK Vs. GOWRISHANKAR SHANBOGUE
|
October 10, 2012 |
USHATAI AND ORS. Vs. HOUSABAI AND ORS.
|
August 25, 2012 |
V A NARASIMHA REDDY Vs. GOVERNMENT OF KARNATAKA THROUGH SECRETARY URBAN DEVELOPMENT DEPARTMENT VIKAS SOUDHA BANGALORE
|
March 12, 2012 |
V C HULIKNATHI MATH Vs. P VISHWANATH
|
July 13, 2012 |
V N HARISH S/O M NARAYANA Vs. STATE OF KARNATAKA BY BESAGARAHALLI POLICE STATION
|
August 6, 2012 |
V P ANJALI Vs. V R SRINIVASA MUDALIAR
|
June 7, 2012 |
V PRABHAKAR Vs. K RAJA
|
May 24, 2012 |
V R SHANTA Vs. K N PUTTARAJU
|
June 4, 2012 |
V S GOPALASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 17, 2012 |
V S RAGHAVENDRA RAO AND ORS Vs. SUJATHA AND ORS
|
October 18, 2012 |
V SENGOTAVAN Vs. STATE BY S R PATNA POLICE
|
August 27, 2012 |
V Shivaraj Vs. K S Sreenivasa Reddy Major S/o Erappa Reddy
|
September 4, 2012 |
V SURENDRA KUMAR Vs. STATE OF KARNATAKA
|
July 9, 2012 |
V X ANTONY ALIAS BHAVE Vs. STATE OF KARNATAKA BY SIDDAPURA POLICE
|
June 8, 2012 |
V. Baskar Rao, S/o Late Sri. Venkaih Vs. Captain J.V.P. Rao, Managing Director, M/s. Unic Investment Castings (P) Ltd., Plot No. 77, Export Promotion Industrial Park, White Field, Bangalore-560066
|
August 1, 2012 |
V. Gopalakrishna, S/o Venkatanarasappa Vs. The Special Land Acquisition Officer, Shimoga Urban Development Authority, Shimoga District, Shimoga
|
June 4, 2012 |
V. Govindaraju, S/o Late G. Venkatesh Vs. Smt. Uma (Babitha), D/o Kumaraswamy
|
March 14, 2012 |
V. J. YOGESH NAIK & ORS. Vs. MANAGING DIRECTOR, KSRTC BUS DEPOT, SHANTHINAGAR
|
March 30, 2012 |
V. KISHORE VARMA Vs. NAVANI CHANDRAN
|
July 19, 2012 |
V. KRISHNAMURTHY Vs. HANUMANTHA DEVARU TRUST
|
September 28, 2012 |
V. MOHANSUNDARAM Vs. V. VASUDEVAN
|
November 7, 2012 |
V. Munikrishnappa and others Vs. Bangalore Development Authority, Bangalore and another
|
August 17, 2012 |
V. Muniraj. S/o. Venkataramanappa, Since dead by Legal representatives (Smt. Lakshmamma, Wife of Late V. Muniraju Vs. V. Venkataramanappa, Son of Badage Venkatappa, Since dead by his Legal representatives and others
|
April 17, 2012 |
V. Narayana Reddy, S/o. Late Chenna Reddy Vs. Smt. Rukminiyamma W/o. Chikavenkatappa
|
August 8, 2012 |
V. Nithyananda Mallya S/o late V. Laxman Mallya Vs. Mr. Krishnanda Kamath S/o late Manjunath Kamath
|
March 14, 2012 |
V. RAJKUMAR Vs. C.M.ABU MOHAMMED
|
November 5, 2012 |
V. Ramachandra, S/o Late C. Venkatachalapathi Vs. Sri S.R. Venkatesh, S/o Sri S. Radhakrishnaiah, Major, R/a No. 51, 5th Main Road, 2nd Cross, Srinivasanagara, Bangalore-560050
|
March 13, 2012 |
V. RAMPRASAD Vs. DY. CIT
|
February 21, 2012 |
V. Sathyabhama, W/o R. Venkatesh Vs. K.P. Srinivas, S/o K.H. Puttaswamy Gowda, No. 779, 10th D Cross Road, Mahalakshmipuram, Bangalore and The Oriental Insurance Co. Ltd., D.O. XII, Jayalakshmi Mansion, 2nd Floor, 1001/56, Dr. Rajkumar Road, 4th
|
January 4, 2012 |
V. Sengotavan, S/o. Velaudan Vs. State By S.R. Patna Police Represented By State Public Prosecutor
|
August 27, 2012 |
V. Srinivas Vs. V. Varadaraju and others
|
August 13, 2012 |
V. SRINIVASA Vs. SMT. NARAYANAMMA
|
April 16, 2012 |
V. THIMMEGOWDA Vs. SHASHI BHUSHAN AGARWAL
|
August 16, 2012 |
V. Venkatesh S/o Venkatramanappa Vs. The State of Karnataka Rep by Arisikere Police Station, Pavagada Taluk, Tumkur District and Thippeswamy S/o. Anjanappa
|
January 5, 2012 |
V.B. MALLIKESHI Vs. STATE OF KARNATAKA
|
September 28, 2012 |
V.H. MAHESHA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
|
December 6, 2012 |
V.JOSHEPH Vs. BASAVARAJU
|
October 30, 2012 |
V.K. Sasikala D/o Vivekanandan Vs. State Represented by the Superintendent of Police DV and AC, Chennai
|
February 3, 2012 |
V.K. Sasikala D/o. Vivekanandan Vs. State represented by the Superintendent of Police DV and AC Chennai.
|
April 16, 2012 |
V.M. Santhosha Lakshmi Vs. Mr. D.V. Venkatesha Babu
|
September 13, 2012 |
V.R. VISHWANATH Vs. STATE OF KARNATAKA
|
November 29, 2012 |
V.S. SHUKLA Vs. NATIONAL HIGHWAYS AUTHORITY
|
July 24, 2012 |
V.S. Virkthamath Vs. Reliance General Insurance Co. Ltd. No. 19, Wolchand Hirechand Marg, Ballard Estate, Mumbai-400001 Policy Issuing Office:No. 570, Naigaum Cross Road, Next to Royal Industrial Estate, Wadala (W), Mumbai-400031, Policy Serving
|
August 13, 2012 |
V.S.ANIL KUMAR S/O P.SHIVARAMA KURUP Vs. KERALA COMMUNICATORS CABLE LTD
|
November 15, 2012 |
V.SAMPANGI RAMAIAH Vs. DIRECTOR/COMMISSIONER
|
December 11, 2012 |
V.T. Wilson, S/o. Late V.M. Thomas Vs. State of Karnataka, by its Secretary, Department of Finance, M.S. Building, Dr. Ambedkar Road, Bangalore-560001, The Commissioner, Director of Municipal Administration, V.V. Tower, Dr. Ambedkar Road, Bangal
|
January 3, 2012 |
VADDARA GANGARAJU Vs. STATE OF KARNATAKA BY DEPUTY SUPERINTENDENT OF POLICE
|
August 28, 2012 |
VADIRAJA SHETTY Vs. STATE OF KARNATAKA REP BY ITS SECRETARY DEPARTMENT OF CO OPERATION BANGALORE
|
February 14, 2012 |
Vaijanath S/o. Channabasappa Ambulge Vs. The Govt. of Karnataka Represented by the Chief Secretary Vidhan Soudha, Bangalore-01 and others
|
December 4, 2012 |
Vaishali, W/o. Prashanath. Deshpande Vs. Prashanth, S/o. Raghavendra Rao Deshpande
|
September 10, 2012 |
VAKIL GARDEN CITY Vs. COMMISSIONER
|
December 4, 2012 |
Valli Sab, S/o late Fakruddin Sab Vs. Smt. Rathnamma, C/o Gopal and others
|
August 13, 2012 |
VALSAMMA Vs. STATE OF KARNATAKA
|
June 11, 2012 |
Vamana. M. S/o Late Krishna Naik Vs. THE State of Karnataka Represented by Its Secretary Department of Personnel and Administrative Reforms Vidhana Soudha Bangalore and others
|
April 16, 2012 |
VANDAGADDE GANESHAIAH @ GANESHA RAO S/O PUTTAIAH Vs. SUBBARAYAPPA @ PATEL SUBBARAYA AND ORS
|
September 4, 2012 |
VANI SUNDAR Vs. BINDU VENKATESH
|
June 4, 2012 |
Vanishree W/o G. H. Toriyeshi Vs. G. H. Thoriyeshi S/o Hanumanthappa
|
January 11, 2012 |
Vanitha H. Shetty, Kishore Kumar Shetty Vs. The Land Tribunal, Kundapur
|
August 1, 2012 |
Vanitha Rai W/o Sri. Premanath Vs. The Karnataka Industrial Areas Development Board No. 14/3, 2nd Floor, Rashtrothana Parishat Building, Nrupathunga Road, Bangalore-560001 Reptd by Its Chief Executive Officer and Executive Member, Development Of
|
June 1, 2012 |
Varadachari S/o. Late Krishnamachari Vs. Bangalore Development Authority Sankey Road Bangalore-20 By Its Commissioner and The Special Deputy Commissioner Bangalore Development Authority Sankey Road
|
June 1, 2012 |
Varalakshmi, W/o. Late V. Subramani and others Vs. Sri N. Koteshwara Rao, S/o. N.V. Ramana Rao
|
January 10, 2012 |
VARSHA SHETTY Vs. JEEVAN SHETTY
|
July 3, 2012 |
Vasanth Madhava, S/o K. Narasimhachar, Aged about 75 years, R/at No. 169, Srinivasangar, Banashankari I Stage, Bangalore-560050 Vs. E. Sechadri, S/o Late E. Kutti Dorai, Aged about 67 years, R/at No. 351 16th Cross, VII Main Road, V Block, Jayan
|
April 20, 2012 |
Vasanth P. S/o. Late M. Parthasarathy Vs. The State of Karnataka by Hal Police Station and Geetha Vasanth W/o. Vasanth Aaged about
|
November 5, 2012 |
VASANTHA Vs. MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
October 9, 2012 |
VASANTHA KUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
July 6, 2012 |
VASANTHAMMA Vs. MANAGING DIRECTOR
|
June 1, 2012 |
VASANTHI G SHETTY Vs. SUMEDA
|
June 11, 2012 |
VASANTHI N K SUNDER ACHARYA & ORS Vs. UNITED INDIA INSURANCE CO LTD & ANR
|
April 16, 2012 |
Vasanthi Nayak Vs. Sri. Manjunath Bhat
|
January 11, 2012 |
VASANTHI UDUPA AND ORS Vs. NAGARAJA S/O LAKSHMINARAYANA; RAMESH BABU, S/O BALAKRISHNA AND ORS
|
October 12, 2012 |
Vasavi Industries, No. 9-13-151, Gadwal Road, Raichur-584102, by its Partner M. Thippanna and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi-110006, The State of Ka
|
November 29, 2012 |
VASU S/O RAMA Vs. SURAJ KUMAR KALYA
|
June 8, 2012 |
Vasudeva Acharya S/o. Laxman Acharya Vs. Achutha Naik S/o. Bolma Naik
|
January 5, 2012 |
VASUNDARA KRISHNAMURTHY AND ORS Vs. ANANDA SRIDHAR W/O LATE V SRIDHAR AND ORS
|
July 13, 2012 |
Vatsalamma D/o Late K.V. Venkatachallaiah (Wrongly Described as D/o Late Venkatesh Murthy) Vs. Smt. N. Ibrahim W/o Late H. Ibrahim
|
October 16, 2012 |
Vazeerjan S/o M.I. Shariff Vs. N.S. Eshwaraiah S/o Late Shankarappa
|
September 3, 2012 |
Veena N. W/o Chandrashekar and Ravi Kumar S/o T. Narayana Vs. State of Karnataka by Mahalakshmi Layout P.S.
|
September 3, 2012 |
Veenakshi, W/o. Late Manjegowda Vs. The Manager, United India Insurance Co., Ltd., Branch Office, Srinivasa Complex, Ananthashayana Road, Karkala-574 104. (Insurer of the vehicle No. KA-18, B-7777) and Jeevandas Adhyanthaya, S/o. Late N.S. Adhya
|
October 19, 2012 |
VEERABHADRA Vs. STATE BY TOWN POLICE
|
September 3, 2012 |
VEERABHADRA SHETTY Vs. DEPUTY COMMISSIONER
|
August 24, 2012 |
VEERABHADRAIAH Vs. STATION HOUSE OFFICER
|
July 25, 2012 |
Veerabhadrappa S/o. Veerappa and others Vs. The State of Karnataka Revenue Department 5th floor, M.S. Building, Dr. Ambedkar road, Bangalore - 560 001 Rep. by its secretary and others
|
April 16, 2012 |
VEERABHADRESHWARA INDUSTRIES Vs. STATE OF KARNATAKA
|
September 10, 2012 |
Veerammal W/o Narayana Swamy Vs. The Oriental Insurance Company Limited No. 5, Pathi Plaza, 3rd Floor Vatal Magarj Road Okalipuram Bangalore - 560021 and Mr. Mohammed Riyaz S/o. Ms. Abdul Rehaman No. 27, 7th Main, 15th Cross Lakkasandra Bangalor
|
March 14, 2012 |
Veeranarayanareddy, S/o. Narasimhareddy Vs. Narashimhappa, S/o. Kadirappa
|
January 5, 2012 |
VEERANNA Vs. STATE OF KARNATAKA
|
May 31, 2012 |
VEERAPPA Vs. STATE OF KARNATAKA
|
September 11, 2012 |
Veerappa S/o Late Doddalagunappa Vs. United India Ins Co Ltd D.O.V, No. 25 Shankaranarayana Building M G Road Bangalore and C Narayanaswamy K G Chikkabala Jangana Kote Post Sidlaghatta Taluk Chikkaballapur Dist.
|
August 1, 2012 |
VEERENDRA KATHURIA Vs. BALI MEADOWS DEVELOPERS PRIVATE LIMITED
|
September 6, 2012 |
VEERENDRA R PATIL Vs. HON'BLE SECRETARY TO THE GOVERNMENT OF INDIA
|
July 2, 2012 |
VELANKANI INFORMATION SYSTEMS PVT LTD Vs. BANGALORE ELECTRICITY SUPPLY COMPANY (BESCOM)
|
March 1, 2012 |
Venkata Reddy Vs. ICICI Lombard General Insurance Co Ltd. Zenith House, Keshav Roa Khadye Marg Mahalakshmi, Mumbai- 400034 Maharastra and Rajendra S/o Venkataswamy No. 195, 11 Cross, Ramakrishna Reddy Layout, Mahadevapura, Bangalore-40@responden
|
August 1, 2012 |
VENKATAGIRIYAIAH Vs. SHIVALINGAMMA
|
July 31, 2012 |
Venkatalakshmamma @ Dhanalakshmi W/o Muniraju Vs. M./s National Insurance Co. Ltd., By its Manager No. 86/80, 2nd Floor. Air port Road, Marathahalli Bangalore - 37 and Jallepalli Vamsee Murali S/ Krishna Rao No. 593/C or 81, Ashok Avenue K.R. Ga
|
January 11, 2012 |
VENKATALAKSHMAMMA AND ORS Vs. RAMESH AND ORS
|
July 20, 2012 |
VENKATAMMA Vs. Y.C. KRISHNAIAH
|
August 21, 2012 |
VENKATAMMA @ MUNIVENKTAMMA AND ORS Vs. SPECIAL DEPUTY COMMISSIONER
|
July 4, 2012 |
Venkatamma W/o late V. Ramu (Ex-Servicemen) Vs. The State of Karnataka Rep by its Secretary Home Department Vidhana Soudha Bangalore and others
|
September 3, 2012 |
Venkatamurthy S/o Venkatagiraiah Vs. Smt. Radhamma W/o Jagadish Major
|
September 28, 2012 |
VENKATAPPA Vs. VENKATASWAMY REDDY
|
June 4, 2012 |
Venkatarama Shetty, S/o Late Kempaiah Vs. The Managing Director, KSRTC Kengal Hanumanthaiah Road, Bangalore -560027 and United India Insurance Company Limited No. 19-19/1, South End Road, II Floor, Basavanagudi, Bangalore Represented by its Mana
|
August 1, 2012 |
VENKATARAMAN AND ORS Vs. DEVAPPA SUBBAYYA NAIK AND ORS
|
July 27, 2012 |
VENKATARAMANAPPA Vs. S ANANDA
|
January 24, 2012 |
Venkataramanaswamy, S/o Pailvan Nagaraj @ Nagaraj Vs. The State of Karnataka, By Kadugodi Police, Bangalore Rural Dist.
|
September 3, 2012 |
VENKATASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 22, 2012 |
Venkatesh Vs. Sri. K. Gajendra, S/o. Kempegowda
|
March 13, 2012 |
VENKATESH Vs. STATE BY SIDDAPURA POLICE
|
July 31, 2012 |
VENKATESH Vs. N S RAMAKRISHNA
|
June 8, 2012 |
VENKATESH Vs. STATE OF KARNATAKA BY GUDIBANDE POLICE
|
August 13, 2012 |
Venkatesh S/o Chikkabasavaiah Vs. State of Karnataka Through East Police Chamarajanagar
|
March 13, 2012 |
Venkatesh S/o Ramashetty Vs. Mr. D.V. Ramesh S/o Venkatagiri Shetty Major
|
March 15, 2012 |
VENKATESH SANJEEVA BALIGA Vs. INDIA MOTOR PARTS
|
July 30, 2012 |
Venkateshachar S/O Late Manjunathachar Vs. The State of Karnataka by Its Secretary Dept. of Revenue, Vidhana Soudha, Bangalore- 1, The. Secretary and The Tahsildar Soraba Taluk Land Tribunal Soraba, Shimoga Dist and Kuro Balindrappa S/o Kuro Par
|
August 3, 2012 |
VENKATESHWARA BEST SCHOOL Vs. REGIONAL PROVIDENT FUND
|
September 17, 2012 |
Venkateswara Vinayaka Temple Trust Cholanayakanahalli No. 834-A, Rt Nagar Bangalore-560032 (N Basappa Reddy Major-Trustee and others) Vs. Sri Narasaraju Major Fathers Name Not Known to Petitioner No. 357, F Block, 10th Main Road Sahakara Nagara
|
November 23, 2012 |
Venu. V S/o M. Venkatesh Vs. L.K. Raju S/o V. Muniraju
|
September 3, 2012 |
VENUGOPAL Vs. STATE
|
December 26, 2012 |
Victor John Selvam, S/o. Late K.S. Thangaiah Vs. Bangalore Baptist Hospital Bellary Road, Hebbal, Bangalore - 560024, The Chairman, Governing Board, Baptist Hospital, C.M.C. Hospital, Vellore and The Director, C.E.O., Bangalore Baptist Hospital,
|
January 9, 2012 |
Vidya Bhat Vs. Mrs Prabhavathi Fernandes
|
January 3, 2012 |
VIDYA SEETHARAM Vs. CANARA BANK
|
September 27, 2012 |
Vidya Sujay, W/o K.K. Sujay Kumar Vs. The Regional Manager The National Insurance Company Ltd. Bangalore, Regional Office Subharam Complex, II Floor No. 144, M.G. Road, Bangalore - 560 001 and Sri. K.K. Sujay Kumar, S/o K.L. Kodandarama Setty, R
|
March 14, 2012 |
Vijay Kumar @ VIJI S/o Late Kannan Vs. State of Karnataka by Malleshwaram Police Station Bangalore City-20
|
October 17, 2012 |
VIJAY QUARRY CORPORATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
December 18, 2012 |
VIJAY S/O THIPPAIAH Vs. STATE OF KARNATAKA
|
December 13, 2012 |
VIJAYA AND ORS Vs. MANAGING DIRECTOR, K S R T C , K R ROAD, BANGALORE
|
July 20, 2012 |
VIJAYA BANK BANGALORE Vs. SUVASINI S SHETTY BANGALORE
|
March 8, 2012 |
Vijaya Kumar S/o. Late Nanjundayya and Vishmitha Vs. Santhosh N S/o. Loku Poojary, The Managing Director M/S. Manipal Media Network Ltd., Udayavani Building, Manipal- 576119, Bajaj Alliance General Insuance Company Ltd., by its Branch Manager Cr
|
March 13, 2012 |
VIJAYAKUMAR Vs. STATE BY ARASIKERE
|
December 4, 2012 |
VIJAYALAKSHMI Vs. VIJAY H PATIL
|
July 3, 2012 |
Vijayalakshmi Finance Bazar Road Hunsur, Mysore District. By its Managing Partner Kumar Vs. R. Ananda S/o Ramaiah Shetty, Chimmi Enterprises, Bazer Road, Hunsur Mysore District
|
January 3, 2012 |
VIJAYALAKSHMI FINANCE LTD Vs. A SUDEEP
|
June 6, 2012 |
VIJAYALAKSHMI H S Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
July 3, 2012 |
VIJAYALAXMI GHANAPUR Vs. SECRETARY
|
November 21, 2012 |
VIJAYANAGARA COLLAGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
December 6, 2012 |
Vijaykumar K. Kottargi S/o Kashiraya Kottargi and others Vs. The stats of Karnataka Represented by its Principal Secretary to Government Department of Higher Education M.S. Building Bangalore-560 001, The Chancellor Visveswaraya Technological Un
|
May 10, 2012 |
VIJAYKUMAR SATVIRAPPA KOLAKI Vs. SHANKAR MALLAPPA
|
July 19, 2012 |
Vijaykumar. P. S/o. Sri. Puttaswamy Vs. IFFCO Tokio General Insurance Co. Ltd., Rep. by its Manager, Now at Christu Complex, Lavelle Road, Bangalore 560001, No. 1108/A. 10th Main Road RPC Layout, Vijayanagar Bangalore-560040, Sri. Mohan Singh, S
|
January 6, 2012 |
VIJI LIVINGSTON Vs. U U LIVINGSTON
|
July 3, 2012 |
VIKAS REDDY @ RAVIKUMAR NAIDU Vs. STATE OF KARNATAKA
|
November 16, 2012 |
VILAS @ SANJAY, S/O LAXMAN ROKADE Vs. MOHAN DATTATRAYA ROKADE; ASHOK DATTATRAYA ROKADE AND ORS
|
July 26, 2012 |
Vimal Singh S/o. Ramachandji, Nominee M/s Haldirams Foods International Ltd. 880, Small Industrial Estate Bandra Road, Nagpur rep by Nominee Sri Vimal Singh S/o. Ramachandji, Nominee Vs. The State of Karnataka by Taluk Health Officer Chikkanayak
|
January 4, 2012 |
VINAY KUMAR S/O SAMPANGI Vs. MANAGING DIRECTOR
|
June 4, 2012 |
VINAY RAI Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
|
July 25, 2012 |
Vinay S. S/o G.S. Sampathkumar Vs. Smt. Asha N. D/o Late Nagaraj Rao
|
September 7, 2012 |
Vinayaka Granite Works, A Proprietorship Concern, Sy No. 152, Bellur Village, Narasapura Hobli, Kolar Taluk and District 563 101, Rep. By Its Proprietor, Mr. K.M. Jayarama Reddy Vs. State of Karnataka, Department of Mines and Geology, Kanija Bha
|
December 3, 2012 |
VINCIENT D SA Vs. STATE OF KARNATAKA
|
August 21, 2012 |
Vinod @ Vinaykumar S/o. Rajendra Girani Vs. The State Through University PS, Gulbarga
|
September 10, 2012 |
VINOD D KAMATH Vs. K S N RAJESH
|
July 25, 2012 |
Vinod G. Gavaskar and another Vs. Venkataramana Temple, Dongarakeri and others
|
March 1, 2012 |
VINOD G.GAVASKAR Vs. VENKATARAMANA TEMPLE DONGARAKERI
|
March 1, 2012 |
VINOD KULAL Vs. STATE THROUGH THE POLICE INSPECTOR
|
June 1, 2012 |
Vinod Kumar, S/o. Sharanappa Hosalli Vs. The Commissioner, Karnataka Information Commission, No. 14/3, Aravinda Bhavan, Mithic Society Buildings., Nrupathunga Road, Bangalore-560001 and others
|
December 3, 2012 |
VINOD S/O MOHAN KUMAR Vs. STATE OF KARNATAKA BY BANNERGHATTA POLICE STATION
|
June 1, 2012 |
Vinod, S/o. P. Sampangi Vs. Sri. P. Sampangi, S/o. Late Perumal
|
January 2, 2012 |
VINUTHA D K D/O A R KRISHNAPPA; SOWMYA A D/O G T AJJAPPA AND ORS Vs. STATE OF KARNATAKA
|
October 12, 2012 |
VIOM NETWORKS LTD Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
July 4, 2012 |
Virupaksha Gouda M. Patil S/o Mallana Gouda Vs. Smt. Kamalamma Director of Public Instructions [Higher Education] Bangalore Division Nripathunga Road, Bangalore
|
January 6, 2012 |
VISHA LAMMA Vs. THE STATE OF KARNATAKA
|
November 9, 2012 |
VISHNU Vs. ABDULGANI
|
August 3, 2012 |
VISHVESHWARA BHAT Vs. A P RANGANATHA
|
August 13, 2012 |
Vishwanath Poojary Vs. Mr. Annappa Shetty S/o Sooryanna Shetty
|
August 2, 2012 |
VISHWANATH S/O BALAPPA HIREMANI Vs. STATE OF KARNATAKA
|
August 22, 2012 |
Vishwanatha V.G. S/o V. Gurappa Reddy Vs. The State of Karnataka Panchayath Raj and Rural Development M S Building, Ambedkar Veedhi Rep by The Principal Secretary M S Building, Bangalore, The Asst. Commissioner/Retaining Officer Kolar Sub Divisi
|
June 1, 2012 |
VISHWAS VIJAYADEV Vs. STATE OF KARNATAKA REPRESENTED BY SPP
|
June 12, 2012 |
VITTAL POOJARY Vs. JAGADISH RAO
|
July 31, 2012 |
VIVEK SHENAVA, S/O SUBBAYYA SHENAVA AND ORS Vs. RAVI BHANDARY, S/O LOKAYYA BHANDARY AND ORS
|
January 6, 2012 |
VIVEKANAND S/O RAMDAS KAMAT Vs. SHIVAKUMAR S/O SHIVANAND NAIK
|
July 24, 2012 |
Vnitha W/o Santosh Kumar Vs. The State of Karnataka Department of Javali (Textile) M S Building, Bangalore by its Secretary, The Chief Administrative Officer Karnataka State Khadi and Village Industrial Board, No. 10 Jasma Bavan Road, Bangalore
|
August 13, 2012 |
VOKKALIGARA SANGHA BY ITS GENERAL SECRETARY K MAHADEV Vs. BANGALORE DEVELOPMENT AUTHORITY BY ITS COMMISSIONER
|
April 9, 2012 |
VOLTAS LTD Vs. COMMISSIONER OF LABOUR, KARMIKA BHAVANA
|
March 19, 2012 |
VR Exclusives Projects A Partnership Firm, having its Office at No. 55, Royal Glow Building 4th Floor, Coles Road Above ICICI Bank Frazer Town, Bangalore - 560005 Rep. by its Managing Partner S. Sai Kumar Vs. M/s. Aditya Birla Insulators (A unit
|
August 1, 2012 |
VRIKSHA ESTATES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
January 11, 2012 |
VRL Logistics Ltd., Giriraj Annexe, Circuit House Road, Hubli, Through Its Managing Director Sri. Anand Sankeshwar Vs. Sri Pradeep Singh Kharola, I.A.S. The Commissioner of Commercial Taxes, Vanijye Therige Karyalaya, I Main, Gandhinagar, Bangal
|
September 7, 2012 |
VYAVASAYA SEVA SAHAKARA SANGHA LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 5, 2012 |
VYDEHI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE Vs. UNION OF INDIA
|
July 12, 2012 |
Waheeda D/o. Allahbaksh Navalur Vs. The Registrar General High Court of Karnataka Bangalore, The Secretary, Civil Judge, Recruitment Committee, High Court of Karnataka Bangalore and Recruitment Committee of Civil Judges by Direct Recruitment, Re
|
November 27, 2012 |
Wells Fargo Bank National Association 23F, AIA Central, 1 Connaught Road Central, Hong Kong, Rep, by Its Constituted Attorney James Hillyer Boice Vs. H.V. Gowthama S/o Mrs. H.V. Chalam, Chartered Accountant M/s Gowthama and Co. 23/57, 41ST Cross
|
April 18, 2012 |
WILSON MARCELIN CARVALHO Vs. KRISHNA BUDHAJI PATIL
|
November 6, 2012 |
X PHILLIPPS Vs. CLARACIELA
|
August 22, 2012 |
Y Kotrappa, S/o. Y Yellappa Vs. The Manager, National Insurance Company Ltd., Chamarajpet, Davangere and Smt. Sundari Bai, W/o. Ganapathi Bandi, Major, r/a. No. 638, Near Chowdamma Temple, Halarpura Village, Harihara
|
January 6, 2012 |
Y M JAYARAJ Vs. H S NINGRAJU
|
September 10, 2012 |
Y N KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION
|
July 16, 2012 |
Y R Leelamma Since Deceased By Her L Rs YR Sudev S/o Y S Ramantha Setty Vs. Mysore Urban Development Authority Jahnsilakshmibai Road, Mysore
|
February 2, 2012 |
Y SAMUEL Vs. Y VICTOR RAJU
|
July 16, 2012 |
Y SUBRAMANYAM Vs. B RAVINDRA
|
June 1, 2012 |
Y U KRISHNAPRASAD Vs. STATE OF KARNATAKA
|
August 24, 2012 |
Y. CHENNABASAPPA Vs. DIVISIONAL MANAGER
|
December 4, 2012 |
Y. Eswarappa Vs. R. Chandramouli and another
|
September 14, 2012 |
Y. Halappa, S/o. late Channabasappa Vs. The State of Karnataka Rep. by Its Principal Secretary, Revenue Department, Multi Storeyed Building, Bangalore-560001 and others
|
June 4, 2012 |
Y. SRINIVAS Vs. S. JAYARAM
|
September 28, 2012 |
Y. Subramanyam, S/o. Y. Munivenkatappa Vs. Sri. B. Ravindra, S/o B Raghunath, No. 40-806 E, Nehru I Tager, Kurnool Town and District, A.P-518004 and The Manager, New India Assurance Co., Ltd., Mission Road, No. 2B, Unity Building Annexe, Bangalo
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June 1, 2012 |
Y. Vijayakumar @ Viji, S/O. Yesupadam Vs. State of Karnataka BY Cubbonpark Police, Bangalore City
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April 27, 2012 |
Y.M. Jayaraj S/o. Mogappa Vs. H.S. Ningraju S/o. Siddegowda
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September 10, 2012 |
Y.R. Manohar S/o R.K. Kanchan Vs. Sri Jyothi Prakash Mirji, The Commissioner of Police Bangalore City Infantry Road Bangalore and Sri Jagadish Police Inspector Ashoknagar P.S. Bangalore
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January 5, 2012 |
Y.S. Prabhakar Vs. United India Insurance Co. Ltd. and M.H. Somashekar Major, S/o Narasigowda
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January 12, 2012 |
YAGAPPA Vs. RANGANATH
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June 8, 2012 |
Yahoo Software Development India Private Limited, Torrey Pines, Embassy Gold Links, Business Park, off Indiranagar - Koramangala Intermediate Ring Road, Bangalore-560071 Rept by its Authorized Signatory Mr. Manish Shah Vs. K.S. Sunil Gupta S/o.
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September 7, 2012 |
Yamuna K. D/o Sri S. Kothadan Vs. J. Bhagyalakshmi The Head Mistress and Management Member Bapuji Teachers Association Kannada and Tamil Higher Primary School 13/1, 8th Cross, Magadi Road. Bangalore, Suresh Babu The President Bapuji Teachers Ass
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January 25, 2012 |
Yankappa S/o. Shinappa Huddar Vs. The State through Shorapur Police Station
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November 30, 2012 |
YANKAYYA Vs. STATE THROUGH GURUMITKAL P.S.
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November 19, 2012 |
YANKOBA S/O A MUKKANNA Vs. STATE OF KARNATAKA
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August 1, 2012 |
YASEEN ABBAS SHAHEB MAMDAPUR Vs. JT. DIRECTOR OF TOWN PLANNING, DHARWAD DIVISION
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September 24, 2012 |
YASHIN Vs. STATE OF KARNATAKA
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October 4, 2012 |
Yashoda @ Yashodamma, W/o. Laxmana Vs. The Manager, ICICI Lombard General Insurance Co., Ltd., Jinith House, Keshavarao Cad Margh, Mahalaxmi, Mumbai-400034. Rep. by the Manager, ICICI Lombard General Insurance Co., Ltd., Kruthika Archade, Holena
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August 14, 2012 |
YASHODA AND ORS Vs. MAHABALA KULAL AND ORS
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July 25, 2012 |
YASHODA W/O VITTAL @ PEERAPPA MADAR Vs. VINOD, S/O VITHOBA NAIK,
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August 3, 2012 |
Yashodamma, W/o. Late Srikantaiah Vs. H.S. Yashoda, D/o. H.S. Srikantaiah
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January 6, 2012 |
YASHODHA RAO Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
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July 31, 2012 |
YASHWANTH Vs. CANARA OVERSEES LIMITED
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July 16, 2012 |
Yatheesh Vs. State By Kamakshipalya Police Station, Bangalore
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May 4, 2012 |
Yekambarish @ Ekambaram Vs. State of Karnataka
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October 3, 2012 |
YELAHANKA MERCHANT FINANCE CO-OP PVT LTD Vs. S N RENUKAPUTTASWAMY
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September 10, 2012 |
Yelahanka Merchant Finance Co-Op. Pvt. Ltd., by Pass, B.B. Road, Yelahanka, Bangalore-560064. Represented by its Manager and Power of Attorney Holder Smt. Girija, W/o. Garudappa. Vs. S.N. Renukaputtaswamy, S/o. D.V. Puttaswamaiah
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September 10, 2012 |
YELLAPPA S/O LATE MUNIYAPPA Vs. NARAYANA REDDY S/O MUNIVENKATAPPA
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July 24, 2012 |
YELLAREDDY S/O LATE ERA REDDY Vs. STATE OF MAHADEVAPURA POLICE
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August 3, 2012 |
Yeshodabai W/o S.D. Pandu Vs. The Commissioner Bangalore Development Authority T. Chowdaiah Road Kumara Park (West) Bangalore 560020
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April 16, 2012 |
YESHODHA S Vs. STATE BY CENTRAL BUREAU OF INVESTIAGATION
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October 4, 2012 |
YOGESH Vs. STATE OF KARNATAKA BY TUMKUR TOWN POLICE
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August 6, 2012 |
Yogesh S/o. Swamy Gowda Vs. State of Karnataka - by its Secretary Women and Child Development Department M.S. Bldg., Dr. Ambedkar Veedhi Bangalore 1 and General Manager Karnataka State Women Dev. Corporation 6th Floor, Jayanagar Shopping Complex
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September 10, 2012 |
YOGESHA ALIAS MAHESHA Vs. STATE OF KARNATAKA BY ALUR POLICE STATION
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July 31, 2012 |
YOGISH M Vs. SIR VISVESHWARAIAH TECHNOLOGICAL UNIVERSITY
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September 28, 2012 |
YOUNUS KHAN Vs. STATE OF KARNATAKA, REP. BY ITS STATE
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April 3, 2012 |
ZABIULLA @ ZABI Vs. STATE BY KUMARASWAMY POLICE STATION
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December 4, 2012 |
ZAHEERA BEE W/O.SALEEMSAB NALWAR Vs. SHAIK MAHABOOB S/O.JAFFAR ALI
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December 3, 2012 |
ZAHEERABEE Vs. LAND TRIBUNAL
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November 26, 2012 |
ZAKEER HUSSAIN Vs. STATE OF KARNATAKA BY BYLAKUPPE POLICE
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June 12, 2012 |
Zareena Bee S. Sayed Vs. M/s Shriram Transport Finance Co. Ltd. No. 29/A, II Floor, K.H. Road Bangalore- 560027 Rep. by its GPA Holder Mr. Madhusudhan M.R.
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June 5, 2012 |
ZAREENA W/O AMEENSAB JANAVEKAR AND ORS Vs. PRABHUGOUDA S/O BAPUGOUDA BIRDAR AND ORS
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September 5, 2012 |
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. IQBAL PASHA
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July 6, 2012 |