REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AJIT KALYAN Vs. STATE	October 31, 2011
A A ENTERPRISES Vs. TEKTRONIX INDIA PVT LTD	February 14, 2011
A ABDUL REHMAN KHAN Vs. GOVERNMENT OF KARNATAKA	June 15, 2011
A ARAVIND Vs. A ARUN	May 23, 2011
A B Ganapathy, S/o. A.C. Bopanna Vs. The State of Karnataka by its Deputy Superintendent of Police, Koppa Division Koppa, Chikmagalur District, Jaipur Police by its Inspector of Police, Jayapura, Koppa Taluk. Chikmagalur District and Sri. Appu.	December 1, 2011
A CHANDRAPPA BANGLORE NORTH TALUK Vs. MANAGEMENT OF BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICES	April 21, 2011
A G FERROSTAAL Vs. BHARATI SHIPYARD LTD	September 9, 2011
A G VIJAY KUMAR Vs. ORIENTAL INSURANCE CO LTD	February 25, 2011
A GANESH REDDY Vs. CHIEF TRAFFIC MANAGER BMTC	May 25, 2011
A Gopal S/o Late Appaihanna and others Vs. The Bengaluru Development Authority and others	July 19, 2011
A GOVINDARAJU Vs. K USHA	August 8, 2011
A JAYARAM BANGALORE Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA BANGALORE	July 5, 2011
A K BANSAL Vs. MANGALORE MISSIONER LALBAGH	July 20, 2011
A M SHARATH CHANDRA Vs. STATE OF KARNATAKA	June 7, 2011
A MANOJ KUMAR Vs. STATE OF KARNATAKA	May 3, 2011
A R VISWANATH Vs. DEPUTY COMMISSIONER HASSAN DISTRICT HASSAN	May 23, 2011
A RAMAKRISHNA Vs. STATE GOVERNMENT BY THE SECRETARY TO REVENUE DEPARTMENT	March 10, 2011
A RAVIKUMAR ALIAS THANGAVEL Vs. KAVITHA ALIAS BHUVANESHWARI	January 19, 2011
A THIMMEGOWDA Vs. STATE OF KARNATAKA	November 25, 2011
A V CHANDRASHEKARAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	June 30, 2011
A V CHANNABASAMMA Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER	May 25, 2011
A. Balayogi S/o Late. Sri. Abbaiah Vs. Sri Vijaya Kumar Unique Payers and The Divisional Manager, The New India Assurance Company Ltd.	September 21, 2011
A. Bhaskara Gowda Vs. Mr. Simon Luis Rodrigues	November 15, 2011
A. Ganesh Reddy Vs. The Chief Traffic Manager	May 25, 2011
A. Harish Kumar S/o Anjan Murthy, Near Gali Anjaneya Temple, Mysore Road, Bangalore Vs. Sri. Sathish Chandra S/o Marayya, No. 1362, Maruthi Nilaya, Indira Nagar, Nelamangala, Bangalore and The Branch Manager United India Insurance Co. Ltd, D/o 1	April 12, 2011
A. Joseph Fathiraj, S/o of Antony Vs. State by CBI rep. by Its Public Prosecutor	August 25, 2011
A. RAGHAVENDRA PRASAD Vs. STATE OF KARNATAKA	April 6, 2011
A. Ramesh Naidu Son of A Sreenivasalu Naidu Vs. The Secretary Karnataka Appellate Tribunal M.S. Building Bangalore - 1, The Assistant Commissioner Ramanagaram Sub Division Ramanagaram Bangalore Rural Dist, Now Ramanagaram Dist and The Tahsildar	December 1, 2011
A. Ranganna, S/o A. Rangaiah and R. Krishnamachari, S/o P.A. Ramanuja Iyengar, both Working as Special Assistant at Syndicate Bank Vs. Syndicate Bank A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act,	March 15, 2011
A. Somashekar, S/o. Late Annadawappa Vs. The State of Karnataka By its Secretary to the Labour Department, M.S. Building, Dr. Ambedkar Road, Bangalore - 560001, The Accounts Officer, C/o. The Accountant General (A and E) Karnataka I.R.L.A. Depar	July 22, 2011
A. Srinivas S/o. Sri Late Arasappa Vs. The Management of BMTC Central Office, K.H. Road, Shantinagar, Bangalore-560027 represented by its Chief Traffic Manager	November 4, 2011
A.D. Ashoka S/O A.P. Duggappa Vs. State of Karnataka by Sakalespura Rural Police Sakaleshpura Hassan District	November 21, 2011
A.GUNDABHAT Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	September 23, 2011
A.K. Jeevan S/o Kushalappa and others Vs. Competition Commission of India, A Statutory Body incorporated under the Provisions of the Competition Act, 2002 and having its address at Hindustan Times House (3rd, 4th and 7th floor), 18-20 Kasturba G	November 11, 2011
A.M. Dyavappa, S/o Siddappa Vs. State by Rural Police, Sagar, Shimoga District, rept by State Public Prosecutor High Court Building Bangalore	October 20, 2011
A.M. Sharath Chandra S/o. Sri A.C. Munivenkategowda, Sri T.C. Phani Mahesh S/o. Sri Ashwathanarayan and Sri T.C. Ashok S/o. Sri T.C. Ashwathanarayan rep. by his Pa Holder Sri T.C. Phani Mahesh Vs. State of Karnataka Department of Land Revenue re	June 7, 2011
A.N. Rajashekar S/o. M. Nagarajappa Vs. The New India Assurance Company Limited, Indocen House, 2nd Floor, No. 327/5, Mysore Road, Bangalore - 560 039 By Its Manager and C. Manjunath S/o. Channappa No. 4, Chinnagenahalli Virgonagar Post, Indiran	September 23, 2011
A.P. Mohan Kumar S/o. A.L. Parameshwaraiah and others Vs. State of Karnataka by its Chief Secretary, Arakalgudu Town Panchavath represented by its Chief Officer and Superintendent Engineer Public Works Department (PWD)	September 22, 2011
A.R. Chandrashekar S/o A. Ramappas Vs. State of Karnataka Reptd. by He State Public Prosecutor	March 30, 2011
A.R. Shambulinga S/o. A.N. Rudrappa and Sri A.R. Prabhudev S/o. A.N. Rudrappa Vs. Smt. A.C. Lalitha W/o. late A.R. Chandrabushan and others	September 19, 2011
A.S. Jayamma, W/o Late K.S. Chandrasekhar Vs. Smt V Rukmini, W/o Late S Ramachandran and M/s. Indian Bank	July 22, 2011
A.S. Nagesh Kumar, S/o O.K. Sundara Vs. Titan Industries Limited, represented by its Managing Director	March 11, 2011
A.T. Manjunath, S/o. late Thimmaiah and A.T. Arun Kumar, S/o. late Thimmaiah Vs. The Branch Manager, M/s. National Insurance Company Ltd., Branch Office, Muddappa Complex, Shirani Road, Tumkur - 572101 and S.G. Krishnaswamy, S/o. S.B. Gangadhara	November 3, 2011
A.V. Gayathri W/o. Ravi Kumar Vs. The State of Karnataka rep. by its Secretary, Department of Education, The Addl. Secretary-2 to Govt. (Primary and Secondary Education), Dept. of Education, The Director of Pre-University Education Board and Ary	September 20, 2011
A.V. Nagarathanamma Vs. The District Social Welfare Officer Social Welfare Department, Hassan District, Hassan and others	November 19, 2011
A.V. Prakash Vs. Rathna @ Lakshmi	December 9, 2011
AARPEE ASHRAYA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OTHERS	May 30, 2011
Aarti Mukund Pardhanani Vs. Mac Charles (India) Ltd.	February 9, 2011
Abdul Gaffar, S/o Noor Mohammad Prop. N.M. Abdul Kareem Textiles Vs. S.R. Varadaraj, S/o Late S. Ramappa Mining Consultant	March 8, 2011
ABDUL HAMEED Vs. STATE	July 31, 2011
Abdul Hameed, S/o. Abdul Jabbar Khan Savanur, Hubli Vs. The State by State Public Prosecutor, High Court of Karnataka, Circuit Bench Dharwad	July 13, 2011
Abdul Majid S/o Late Kabu Saleh, Ismail Zahiulla S/o H. Abdul Azeez Vs. The State of Karnataka, Rep. By Its Secretary Education Department, Primary and Higher Secondary Education, M.S. Building, DR. Ambedkar Veedhi Bangalore - 560001	December 1, 2011
Abdul Nasir, S/o Abdul Hamra Vs. State of Karnataka by Mangalore North Police Station	March 1, 2011
Abdul Nazar Bakel Mavval Vs. Commissioner of Custom, Mangalore	September 13, 2011
Abdul Rahim B.E. S/o. B.R. Mohammed Imam Vs. I.C.I.C.I. Bank Ltd., Karthik Plaza, Durgi Gudi, Shimoga-577202 rep. by its Branch Manager, I.C.I.C.I. Bank Limited I Floor, Near Hotel EAC Kubera Palace, Station Road, Raichur-584101 rep. by its Auth	November 4, 2011
ABDUL RASHEED Vs. HULIGEMMA	January 24, 2011
ABDUL RAUF Vs. STIVAN D SOUZA	April 19, 2011
Abdul Rehman, S/o. Abdul Jabbar Vs. State of Karnataka By Chamarajpet Police, Bangalore City (Represented By Learned State Public Prosecutor)	December 8, 2011
ABDUL SALEEMUDDIN BANGALORE RURAL DISTRICT Vs. VASANTH KUMAR	May 27, 2011
Abdul Saleemuddin S/o. Mohamed Rafiq Vs. Vasanth Kumar S/o. Gangaiah and The Regional Manager, Oriental Insurance Co. Ltd.	May 27, 2011
ABDUL SAMAD ALIAS SAMAD Vs. STATE OF KARNATAKA	June 24, 2011
Abdulla Vs. The Labour Officer and The Senior Labour Inspector	March 3, 2011
Abhinav Bharat Shetty Vs. The Land Tribunal Kundapura, rep by Its Special Tahsildar and Secretary Kundapura-576201, Sujatha N Shetty W/o Nithyananda Shetty Major, Ruchira Complex, Brahmavara, Udupi District, Thanuja A Hegde, W/o Late Ashok Hegde	December 5, 2011
Abhishek, S/o. Ajaykumar Sinha, Pooja Hotel, Near Sardar Hospital, Hazaribagh, Jharkhand, Present Address: Sri. Sidartha Medical College, 2nd Year Mbbs Agalakote, Gubbi Road, Tumkur Vs. The State of Karnataka, Represented By State Public Prosecu	July 22, 2011
Abubakar, S/o. Ali Kunchi Vs. Government of Karnataka By Principal Secretary Home Department, Principal Secretary to Government of Karnataka, Home Department and Senior Superintendent, Central Police	February 25, 2011
ACC LTD. Vs. STATE OF KARNATAKA	August 25, 2011
Achutha Rao S/o Late U. Srinivas Rao and others Vs. Union of India (UOI) rep. by its Secretary, Ministry of Labour, Ministry of Labour, Government of India, Manipal Media Network Limited and Labour Officer	January 21, 2011
ACIT Vs. M/s. Fanuc India Ltd.	February 7, 2011
Adam Ali, S/o Mohammed Saifuddin Vs. Mohammed Noorulla Shariff, S/o Late Mohammed Yousuff	March 11, 2011
ADARSH H S Vs. STATE OF KARNATAKA	June 24, 2011
ADHAYA TECHNOLOGIES PRIVATE LIMITED, BANGALORE Vs. STATE OF KARNATAKA	December 1, 2011
Adilakshmi W/o Raju and B.R. Rahul S/o Raju rep. by Natural Guardian his mother Vs. The Commissioner Bruhat Bangalore Mahanagara Palike	January 20, 2011
ADIVEPPAGOUDA Vs. MANJULA	March 7, 2011
ADOR MULTIPRODUCTES LTD Vs. N B SAGADEVAN	July 20, 2011
ADRUSHAPPA GURAKANAVAR Vs. INSPECTOR GENERAL CISF SS HQRS	November 4, 2011
Affiliated Computer Services (I) Pvt. Ltd. Vs. Commissioner of S. Tax, Bangalore	August 4, 2011
Afzal Baig, S/o Jamal Baig Vs. R.N. Mohan Naik, So Nagendra Naik	July 22, 2011
Afzalunnisa W/o Siraj Ahmed Vs. Anjuman E. Islami Madrasa E. Niswan and others	September 22, 2011
AG SUBHADRAMMA Vs. MANAGING DIRECTOR/CHAIRMAN HINDUSTAN AERONAUTICS LIMITED	September 22, 2011
Agricultural Produce Market Committee, Arsikere, Hassan District, Rep. by its Secretary Vs. B.K. Renukaradhya, S/o. Neelakantaiah	October 20, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE, MYSORE Vs. SAI RAKSHA COLD STORAGE, MYSORE	December 2, 2011
AGRO SEEDS CORPORATION Vs. STATE OF KARNATAKA	June 3, 2011
AIR FORCE SCHOOL PARENTS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA	January 10, 2011
Aishwarya Association No. 1075, 1st Floor, Near Amrith Theatre, Kaviana Palya, H.M. Road, Lingarajapura, Bangalore Represented by its Secretary Manjunath Vs. The Government of Karnataka Home Department, Vidhana Soudha, Bangalore Rep. by its Secr	November 2, 2011
Aishwarya Recreation Association represented by its President, Sri. Shyam Makhlia Vs. The Government of Karnataka, Home Department and others	March 24, 2011
Aisin NTTF Pvt. Limited Vs. State of karnataka and others	July 21, 2011
Ajit Kalyan, S/o G. Kalyan Kumar Vs. State of Karnataka, Represented by its Secretary, Revenue Department, M.S. Building, Vidhana Veedhi, Bangalore - 560 001, Commissioner for Religious and Charitable Endowments in Karnataka, Alur Venkata Rao Ro	October 31, 2011
Ajith Rao, S/o Gopal Rao Vs. United India Insurance Company Limited. rep. by its Manager, No. 10-131. 1st Floor, Gandhiroad, Chittor - 517001 Andhra Pradesh State and District Collector and Chairman. District Rural Development Authority (DRDA),	November 9, 2011
AKARSH VISHWANATH AND OTHERS Vs. THE REGISTRAR, BANGALORE UNIVERSITY AND ANOTHER	July 27, 2011
Akbar Sab S/o Haneef Sab Vs. Mehaboob Sikhandar Gaddakar Driver of K.S.R.T.C. bus bearing, The Managing Director K.S.R.T.C. Hubli Division and The Chairman Internal Security Fund KSRTC	January 20, 2011
Akbar Sharief Vs. The Karnataka State Board of Wakfs. Cunningham Road. Bangalore - 560 052, Rep. by its Chief Executive Officer and others	November 8, 2011
Akkamma Vs. Raymond Quadros	August 16, 2011
AKKAYAMMA Vs. STATE OF KARNATAKA	May 30, 2011
Akkn Marate W/o. Chikka Marate Vs. Sanjeeva Shetty S/o. Mahabala Shetty and United India Insurance Co. Ltd. Rep. by its Branch Manager	February 15, 2011
AKKU HENGASU Vs. JALAJA	January 19, 2011
Akram S/o Abdul Rehaman Sab Vs. State of Karnataka	June 7, 2011
Akshara Educational Trust, rep. by its Secretary Vs. State Government of Karnataka Education Department (PUE) rep. by its Secretary and Pre University Education Department, rep. by its Director	March 15, 2011
ALAMELAMMA Vs. H M AANANDA REDDY	December 15, 2011
ALI Vs. MOHIUDDIN SHARIFF	March 23, 2011
ALI SINGHANIA BULK CARRIERS Vs. STATE OF KARNATAKA	June 30, 2011
ALLAM KARIBASAPPA Vs. SINGAMASETTY VENKATARAMAIAH	February 25, 2011
Alphagam Coating Solutions Pvt. Ltd. A Company Incorporated Under The Companies Act, 1956, Having Its Registered Office At G-F-7, Business Point, No. 137, Brigade Road, Bangalore - 560 025, Represented Herein By Its Director, Ms. Anita Nair Vs.	August 11, 2011
AMALINGAMMA LATE SHARNAYYA HIREMATH AND ORS Vs. JAYALAXMI LATE SHAMBHULINGAYYA HIREMATH AND ORS	January 12, 2011
Amana Poojary @ Vamana Salian S/o. Thimappa Foojajri and Nagesh H.R. S/o. Kariyappa Poojary Vs. The State of Karnataka By Assistant Superintendent of Police Puttur Sub-Division Puttur, D.K.	November 4, 2011
Amarnatha Reddy Vs. Branch Manager. Oriental Insurance Co. Ltd. Building No. 221, Cubbonpet Main Road, Opp; Ulsoor Gate Police Station, Bangalore - 560002 and V. Reddy Shekar, Bangalore	December 8, 2011
Ambarish S/o D.R. Gopi Vs. State of Karnataka by Parappana Agrahara Police represented by the Public Prosecutor	July 15, 2011
Ameenabi W/o. Hasan Sab Vs. New India Ass. Company Ltd. by its Branch Manager Branch Officer and D. Lakshman Murthy S/o. C. Dibbaiah	July 15, 2011
Ameer Jan S/o Babu Jan Since Deceased by His L.Rs., Smt Parveen Taj W/o Late Ameer Jan Vs. The Chief Traffic Manager Bangalore Metropolitian Transport Corporation Division, Central Offence, Shanthinagar, Bangalore-560 027 Represented by Its Chie	December 1, 2011
AMEERUDDIN Vs. HUSSAINSAB	April 19, 2011
Amit Choudhary Vs. Commissioner of Customs, Bangalore	June 23, 2011
Amma Recreation Association No. 102, 9th Cross, 1st Main Road Chamarajpet, Bangalore-560 018 Rep, By Its President Sri B.M. Mahadeva Swamy Vs. The State of Karnataka Rep, By Its Secretary Home Department, Vidhana Soudha Bangalore-560 001 and oth	July 22, 2011
Anand Babu @ V. Anand Reddy S/o. Venkatarama Reddy Vs. The Oriental Insurance Co. Ltd. By its Branch Manager and N.K. Gopal S/o. Krishnappa	February 15, 2011
Anand Gupta P. S/o Late P S Narayana Setty Vs. The Chief Secretary, Govt. of Karnataka, Vidhana Soudha, Bangalore-560001 and others	November 19, 2011
Anand Kumar Vs. Sri Ananthaiah Major	October 15, 2011
Anand Kumar Bhandari G S/o Late Shi. B.G. Bhandari Vs. Sri. N. Narashima Murthy S/o Late Ski. Ugre Gowda	December 8, 2011
Anand S/o Krishnappa Vs. State of Karnataka by R.T. Nagar Police	January 10, 2011
ANAND SHETTY Vs. K BHUJANGA SHETTY	March 29, 2011
Ananda Kumara S/o Singaregowda Vs. The State of Karnataka by Byappanahalli Police Station	September 22, 2011
Ananda Pai, S/o. Narayana Pai Proprietor, Raghavendra Rice Mill Vs. State of Karnataka, rept. by State Public Prosecutor	September 13, 2011
Anasuyabai W/o Bhimsingh Vs. The Divisional Manager, K.S.R.T.C., Hassan Division, Hassan, By its Chief Law Officer	November 9, 2011
ANATHA SHISHU SEVASHRAMA (R) Vs. STATE OF KARNATAKA	April 19, 2011
ANATHA SHISHU SEVASHRAMA (R) Vs. STATE OF KARNATAKA	July 15, 2011
ANDANAGOUDAR Vs. MANAGEMENT OF N W K R T C DIVISIONAL OFFICE BY ITS DVN CONTL	January 20, 2011
Andhra Pradesh State Electricity Board, (Now re-designated as Andhra Pradesh Power Generation Corporation Ltd.,) Hydral Project., Srisailam West, Mehaboobnagar District-509326 Andhra Pradesh Represented by its Superintendent Engineer Vs. M/s. Vi	December 16, 2011
Anil K. S/o Krishnamurthy Vs. K.M. Vikas S/o K. Maharudrappa	October 15, 2011
ANIL KUMAR Vs. STATE OF KARNATAKA	May 26, 2011
ANIL KUMAR Vs. STATE OF KARNATAKA	July 19, 2011
ANIL KUMAR Vs. INCOME TAX OFFICER	October 21, 2011
Anil Kumar Jain S/o Tara Chand Jain Vs. The Chairman and Managing Director Canara Bank, Head Office 112-J.C.Road Bangalore-560 002 and The Executive Director Canara Bank, Head Office 112-J.C.Road Bangalore-560 002	November 25, 2011
Anil kumar, S/o late Tainwala, M.P. Vs. Smt. Sargjamma, W/o Ramu and others	November 9, 2011
Anil Shetty S/o. Koragappa Shetty Vs. Jagannath Achari S/o. Sri. Sheen Achari, The Branch Manager New India Insurance Co. Ltd. and Mr. Dinesh Shetty S/o. Sundara Shetty	February 14, 2011
Anju Singh @ Mariya Singh W/o Late Sri Pritam Singh Vs. State of Karnataka By Viveknagar Police	November 4, 2011
Ankalkoti Rajendra Shanthappa Civil Judge (Jr. Division) (Relieved) S/o. Sri. Shanthappa Vs. The State of Karnataka Represented by its Secretary Department of Law (Administration) M.S. Building Bangalore 560 001 and The Honble High Court of Karn	July 22, 2011
Annappa Naika, S/o. Ganganaiaka Vs. Ranganath, S/o. Thimmappa, Haranhalli, Arsikere Taluk, Driver of Jeep KA-13-7011, Smt. Anusuya W/o. Lokesh, Jenukal Dairy, Hassan Road, Arasikere, Owner of Jeep KA. 13-7011, Mahindra Pick up van and Branch Man	September 23, 2011
Annapurna Electronic Recreation Association rep. by its General Secretary Sri Ranganath B.S. Vs. The State of Karnataka reptd. by its Secretary Department of Home and others	January 31, 2011
Annayappa, S/o. Sri Channappa Vs. Smt. Javaramma, W/o. late Dyvaiah, (Since deceased rep, by L.Rs. Sri Basavaiah, S/o. late Javaramma and others)	August 22, 2011
Ansar and others Vs. State of Karnataka	February 17, 2011
Anthony Raj S/o Balaswamy Vs. The President, Federation of Karnataka Lorry Owner Association and The Divisional Manager Orietnalin Insurance Company Ltd.	September 21, 2011
Anthonyswamy Vs. Coffee Board Employees House Building Co-operative Society Coffee Board Building Dr Ambedkar Road, Bangalore, Bruhath Bangalore Mahanagara Palike N R Square, Bangalore by its Commissioner and Bangalore Development Authority Chow	November 3, 2011
ANU Vs. RELIANCE GENERAL INSURANCE CO LTD	April 19, 2011
Anuradha, W/o Anand and Sri. Anand, S/o. B.N.S. Rao Vs. State of Karnataka, rep. by Circle Inspector of Police, Rajarajeshwarinagara Police Station and Venkatesh Babu, S/o. late G. Krishnamurthy, No. 45, Behind Balaji Temple, Balaji Nagara, Byda	November 2, 2011
Anusuya W/o Late B N Nagaraj and others Vs. The Manager The United India Co. Ltd. Do-5, No. 25, Shankaranarayana Building M G Road, Bangalore-560001 and A M Narayanaswamy S/o Munegowda	July 22, 2011
ANWAR Vs. AFSAR PASHA	June 15, 2011
Anwar Khan S/o Late. Sikandar Khan Vs. Sri S.P. Lokesh Kumar S/o Late S.L. Parthasarathi, Major	November 3, 2011
Anwarali @ Rahamath Ali @ Saleem S/o Vahid Ali Vs. State By Inspector of Police Karkala Circle	December 7, 2011
APNA CAR COM PVT LTD BANGALORE Vs. AUTOMART INDIA LTD MUMBAI	September 30, 2011
APPAJIGOWDA Vs. STATE OF KARNATAKA	June 28, 2011
Appayanna S/o. Hanumaiah Vs. State by Rajanukunte Police	April 12, 2011
Appi Poojarthy and others Vs. Nagaraj Naik	July 22, 2011
Appireddigari Chowdappa Vs. Narayanamma	January 3, 2011
Apsar Sharief, S/o. Ghouse Sharief Vs. The Managing Director, K.S.R.T.C., K.H. Road, Shanthinagar, Bangalore-27	November 4, 2011
ARASAPPA SETTY Vs. PUTTAMADAMMA	March 30, 2011
ARATI SHIVAJI KAMBLE Vs. STATE OF KARNATAKA	March 17, 2011
ARAVIND SEN Vs. STATE BANK OF MYSORE	October 24, 2011
Arijith Mandal Vs. Mrs Jayeta Mandal	November 4, 2011
Arum V., S/o. Late Venkatesh M.R. Vs. State of Karnataka	March 14, 2011
Arun S/o Rathnajappa Kalal Vs. State by Malebennur Police, Davengere district	August 29, 2011
Arvind Brands Limited No, 12, 4th Cross Bommssandra Industrial Area Hosur Road, Bengalore Represented by N. Ramakrishnan Head of Finance Vs. Commissioner of Central Excise Office of the Commissioner of Central Excise Bangalore - 1 Commissionaera	November 4, 2011
ARVIND RAGHAVAN Vs. ESI CORPORATION REGIONAL OFFICE	June 9, 2011
Asfiya Banu Aged 28 Years, W/o Nawaz No. 17, 7th Cross, Someshwara Nagara I Block, Jayanagar Bangalore - 560 011 Vs. Commissioner of Police Bangalore City Bangalore- 560 001, State of Karnataka By Secretary Home and Transport Department Vidhana	December 8, 2011
Asha and others Vs. Madappa and another	November 15, 2011
Ashmath B.I., W/o Hassain Sab Vs. Venkataraja Bhattar, S/o Varadaraja Bhat and United India Insurance Co. Ltd. by its Manager	March 25, 2011
Ashok @ Ashok Kumar S/o Narasimhappa @ Narasimhaiah @ Narasimhamurthy Vs. The Managing Director KSRTC, Kempegowda Bus Stand, Subhashnagar, Bangalore-560009	July 22, 2011
ASHOK A R Vs. SHRI GANESH K R	June 9, 2011
Ashok A.R. S/o. Shri Raja Velu Vs. Shri Ganesh K.R. S/o. Shri Ramaiah K.C and The National Insurance Company Limited	June 9, 2011
Ashok Kumar @ Ashok S/o Sri Anandappa Vs. The State rep by SHO, Madanayakanahalli Police Station Nelamangala Circle Bangalore Rural District	December 5, 2011
Ashok Kumar Ratanlal Sakhala and others Vs. Sri Sajjan Raj Sankla and others	July 15, 2011
Ashok Kumar, S/o. Late Saremal, Sri. Praveen Kumar, S/o. Ashok Kumar, Sri. Aravind Kumar, S/o. Ashok Kumar and Sri. Santosh Kumar, S/o. Ashok Kumar Vs. Sri. Mahesh Kumar, S/o. Late Chikkanna	July 13, 2011
Ashok Mahajan Proprietor of M/s Mahajan Bore-Well Company No. 58, Cunningham Road Bangalore - 560054 and M/s Mahajan Borewell Co Represented by Its Proprietor Mr Ashok Mahajan No. 58, Cunningham Road Bangalore - 560094 Vs. M/s Maharababa Borewel	December 5, 2011
Ashok Nethalkar, S/o Sheshagiri Nethalkar Vs. Kempegowda S/o Kariyanne and others	November 9, 2011
Ashok S/o. Yamanappa Kubaraddi Vs. Ramesh Suresh Patil and The Branch Manager Orintial Insurace Co. Ltd.	July 22, 2011
ASHWATHAPPA & ANR Vs. STATE	June 24, 2011
Asian Paints Ltd. rep. by Sri Nadeem M. Karbhari Area Manager Vs. Joint Commissioner of Commercial Tax and State of Karnataka, through its Principal Secretary, Finance Department	January 21, 2011
Asian Paints Ltd. represented by Sri Nadeem M. Karbhari, Area Manager Vs. Joint Commissioner of Commercial Tax Taxes (Admn.) and State of Karnataka through its Principal Secretary, Finance Department	February 3, 2011
Asif Hussain, S/o. Mahaboob Basha S.K. Vs. State By Hulimavu Police	July 11, 2011
ASLAM Vs. STATE	January 4, 2011
Asmathunnissa W/o Late Sri. S. Jamal Vs. Sri. K.S. Panduranga Shett Major Carrying on Business as Proprietor "Shyamala Steel Centre" No. 138, Dharmaraja Koil Street Shivajinagar, Bangalore - 560 001	November 4, 2011
Assistant Collector of Custom (Prev.), Mangalore Vs. Yogish Achar	June 16, 2011
Assistant Commissioner and Land Acquisition Officer, Sub-Division, Bidar, The District Commissioner, Bidar and The Secretary to Government, Land Revenue Department, Vidhana Soudha, Bangalore Vs. Mohammed Mahaboob Ali S/o Waheed Ali	August 19, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. CHINMAYA MISSION HOSPITAL	June 15, 2011
Assistant Provident Fund Commissioner Bhavishyanidhi Bhavan Regional Office, Silva Road High Lands Mangalore - 575 002 Vs. Sri Krishnashetty S/o Mahabal Shetty	July 22, 2011
Associated Paper and Straw Boards Vs. State of Karnataka	June 24, 2011
ASST COMMISSIONER OR COMMERCIAL TAXES BANGALORE Vs. PINK CITY BANGALORE REP OF BY AL NAZEER PROP	February 10, 2011
Asst. Commissioner of Commercial Taxes, L V O 020 Bangalore - 560009, The Commissioner of Commercial Taxes VTK-1. 1st Main, Gandhinagar, Bangalore and State of Karnataka Rep. By Secretary to Govt., Finance Department Vidhana Soudha, Bangalore - 560001 and Vs.	February 10, 2011
Asst. Executive Engineer,Chamundeshwari Electricity Supply Corporation Vs. Smt. Lalithamma W/o. late Sannappa	January 31, 2011
Athaulla. D.B., S/o. Baji Sab Vs. State by Arasikere Rural Police Station represented by Public Prosecutor	February 28, 2011
ATLANTIC SHIPPING PVT LTD Vs. UNION OF INDIA	March 1, 2011
Avenue Road Dream Land Recreation Association, represented by its President, Sri. D.G. Ganapathy Saw Vs. The Government of Karnataka Home Department, represented by its Secretary and others	March 24, 2011
AVINASH Vs. STATE OF KARNATAKA	May 12, 2011
Avinash, S/o Manje Gowda Vs. The New India Assurance Company Limited and Smt. Gowramma, W/o Chikkamadappa	March 11, 2011
Ayesha Moosa, W/o late K. Mohammed Moosa, Salma Moosa D/o late K. Mohammed Moosa and Mr. Ameen Moosa, S/o late K. Mohammed Moosa Vs. Bank of India, J.C. Road Branch Farah Commercial Complex, No. 75, J.C. Road, Bangalore-02, Rep. by its Chief Man	November 8, 2011
AYSHA Vs. DEPUTY COMMISSIONER MANGALORE	April 28, 2011
Ayub Khan and another Vs. State of Karnataka By Old Town Police Station	March 23, 2011
Ayub Pasha, S/o Kareem Sab and others Vs. State of Karnataka by Mahila Police Station Mysore Represented By State Public Prosecutor, High Court Building Bangalore	October 31, 2011
Ayub S/o. Abdul Ajij Vs. The State of Karnataka, by Malavalli Rural Police Station represented by its S.P.P.	April 6, 2011
Ayyappa Vs. State of Karnataka	August 10, 2011
AZEEM UNNISSA Vs. STATE OF KARNATAKA	May 3, 2011
AZIZ ALIAS ABDUL AZIZ Vs. STATE OF KARNATAKA	July 14, 2011
B BALACHANDRAN Vs. TAHSILDAR	March 16, 2011
B C PARTHASARATHY Vs. DEPUTY COMMISSIONER MYSORE DISTRICT MYSORE	November 4, 2011
B C PUTTARAJU Vs. STATE OF KARNATAKA	June 14, 2011
B C Shekar Vs. Smt Bhadramma W/o Naganagowda	November 8, 2011
B CHINNASWAMY Vs. MANAGEMENT OF KARNATAKA	March 14, 2011
B GURUSHANTHAIAH HOLLALKERE TALUK Vs. STATE OF KARNATAKA	January 18, 2011
B H LAKSHMINARAYANA Vs. GIRIJAMMA	June 14, 2011
B HARIPRASAD BHANDARI Vs. MANAGEMENT OF H M T LTD	September 30, 2011
B JAYARAMA SHETTY Vs. BIVIYAS FINANCE AND LEASING LTD	November 16, 2011
B K GANGADHAR Vs. KARNATAKA NEERAVARI NIGAMA LTD	April 26, 2011
B K Shankaraiah and Sons No. 153/5, 4th Cross A.P.M.C. Yard Bandipalya, Mysore by Its Proprietor Sri B K Shankaraiah Son of Late B R Krishnarao Vs. State of Karnataka Represented By Its Secretary Department of Agricultural Marketing Multistoreye	December 1, 2011
B KRISHNAPPA BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	July 13, 2011
B L SUJATHA Vs. STATE OF KARNATAKA	September 8, 2011
B M Devarajapa Vs. Sri. Marappa S/o. late Lakshmaiah	December 15, 2011
B MARTIN Vs. STATE OF KARNATAKA	February 15, 2011
B N Vasantha D/o Late Sri K Narasimhaiah Vs. Smt K Vasanthi W/o Late Sri Chandrasekhar and others	December 12, 2011
B P CHANNA KESHAVA SHETTY Vs. STATE OF KARNATAKA	August 4, 2011
B R MOHAN Vs. REGIONAL TRANSPORT AUTHORITY	April 29, 2011
B RAMAPPA Vs. A GANGAMMA	March 28, 2011
B S MANJUNATH Vs. STATE OF KARNATAKA	June 22, 2011
B S YEDDYURAPPA Vs. STATE OF KARNATAKA	August 26, 2011
B S YEDDYURAPPA Vs. SIRAJIN BASHA	November 29, 2011
B SADASHIVA REDDY Vs. UNITED INDIA INSURANCE CO LTD	March 29, 2011
B U CHAITANYA Vs. MANAGING DIRECTOR BMTC DIVISION	April 21, 2011
B Usha Shivaprasad W/o B.G Shivaprasad Vs. Dr B.G Shivaprasad S/o Late B Gopalaiah	December 7, 2011
B V HARINARAYANA REDDY Vs. KUMARI CHUKKI NANJUNDA SWAMY	September 12, 2011
B V MALLA REDDY Vs. STATE OF KARNATAKA	March 16, 2011
B. Ahmed Hajee Mohiudeen Vs. Asstt. CIT	November 21, 2011
B. DAMODAR VAMAN BALIGA JEWELLERS Vs. JOINT COMMISSIONER OF INCOME TAX	July 15, 2011
B. Makaiah Vs. Sri. C. Pothegowda	December 5, 2011
B. Mohan Babu Vs. Sri. R. Ramachandra Raju S/o. Ramakrishna Raju R/a 47, 1 Floor, 11th Cross Ranagaswamy Temple Street Bangalore 560 053	August 18, 2011
B. Mruthunjaya, S/o. Basappa, Clerk, BD and BRDCC Bank Vs. The Central Bureau of Investigation, rep. by its Dy. SP, CBI, BS and FC and The Managing Director, BD and BRDCC Bank	February 4, 2011
B. Pasthasarathy Vs. Mohammed Haneef	December 2, 2011
B. Ramayya Bhat Since Deceased by His L.Rs., B. Krishna Bhat, Since Deceased by Proposed L.Rs. and others Vs. State of Karnataka, by Secretary to Government, Revenue Department, M.S. Building, Dr. Ambedkar Road, Bangalore-560001, The Land Tribun	December 2, 2011
B. Shekar Shetty S/o. Eshwara Shetty Vs. The State of Karnataka rep. by Its Secretary and others	January 31, 2011
B. Shivaiingaiah, S/o. Byregowda Vs. Karnataka State Warehousing Corporation, Represented by the Managing Director, No. 43, Primerose Road, Bangalore - 560025 and The Managing Director, Karnataka State Warehousing Corporation, Represented by the	November 3, 2011
B. Shivanandaiah S/o Boraiah Vs. The Assistant Engineer (v) No. 1, KVM Major Works Line Sub-Divn., Tumkur Sub-Divn., Tumkur District and The Chairman Karnataka Power Transmission Company Limited, Kaveri Bhavan Bangalore-560001	December 9, 2011
B. Shivaram Rai Vs. N.C. Palani Swamy	August 24, 2011
B. Taranath Nayak, S/o. Sri. B. Govinda Nayak Vs. National Insurance Co. Ltd. and Manish P.B.	March 4, 2011
B.C. Omkar S/o M.C. Chandrashekar Vs. Veerashaiva Sahakari Bank Limited	January 3, 2011
B.E. Manjunath S/o. Errethappa Vs. The Deputy Commissioner (Food), The Tahsildar and The Deputy Director for Food and Civil Supplies	September 19, 2011
B.G. Mruthunjaya, S/o late Gurappa Vs. The Regional Transport Authority, Chitradurga, By its Secretary and others	December 8, 2011
B.G. Narayanaswamy S/o Gurappa Vs. The Director of Mines and Geology, Department of Mines and Geology, The Deputy Director of Mines and Geology Department of Mines and Geology, North Division and Sri Venkateshappa S/o Narayanappa	March 11, 2011
B.H. Rangaswamy Vs. The Managing Director Karnataka Neeravari Nigama Ltd., Coffee Board Building, Bangalore - 560001 and others	November 4, 2011
B.H. Rangaswamy S/o Hanumantha Shetty Vs. The Managing Director Dr. B.R. Ambedkar Development Corporation Limited Madikeri, Coorg District Formerly Karnataka SC/ST Development Corporation (Government of Karnataka Undertaking), 9th and 10th Floor	December 7, 2011
B.H. Rukmmagada Raju S/o Late C. Hanumanthppa Vs. State of Karnataka, Rep. by its Secretary Department of Co-Operative Societies Vikas Soudha Bangalore, State of Karnataka, rep. by its Secretary Department of Co-Operative Societies Vikas Soudha	October 24, 2011
B.H. Somashekar and others Vs. The State of Karnataka Reptd by Chief Secretary, Govt. of Karnataka, Vidhana Soudha, Bangalore, The State of Karnataka Repted by the Secretary, Department of Home, Vidhana Soudha, Bangalore - 01, The Department of	August 11, 2011
B.K. Keshav Kiran, S/o B.K. Krishnamurthy Vs. Bruhat Bengaluru Mahanagara Palike, Rani Chennamma Circle, Bengaluru - 560002, By its Commissioner and others	December 5, 2011
B.K. Mahendra Kumar S/o Sri. T. Krishnachar Vs. Sri H.T. Jagadeesh S/o T. Thimmaiah Owner of Lorry Bearing, Sri. Seena P. S/o Panchalaiah Driver of Lorry Bearing and The New India Assurance Co. Ltd. represented by its Branch Manager	March 15, 2011
B.K. Manju S/o Late B.R. Krishnappa Agriculturist Vice Chairman of B.K. Halli Grama Panchayathi Vs. State by Lokayuktha Police Station represented by SPP High Court Complex	April 11, 2011
B.K. Manjunatha Rao, S/o. Sri. B.S. Krishna Rao Vs. The Management of Ramanshree Comforts rep. by the Managing Director	March 11, 2011
B.K. Mohan Kumar, S/o B. Krishnappa Vs. Smt. Kempamma, W/o Late Byrappa and others	March 1, 2011
B.K. Prakash S/o Late Krishnappa Vs. State of Karnataka By Nandagudi Police Station	December 12, 2011
B.K. Puttaswamy, S/o. M.D. Kondaiah Vs. Sri. M. Basha, S/o. Masthan Sab and The Divisional Manager, The Oriental insurance Co. Ltd.	March 29, 2011
B.L. Gowda S/o Ranganath Vs. Lakshmana Gowda	December 12, 2011
B.M. Bandigaiah, S/o Mataiah @ Chikka Bandiga Vs. Satish, S/o Lingaiah, A.R. Shivashankar, S/o Late A.S. Ramegowda and The Branch Manager, National Insurance Co. Ltd.	March 11, 2011
B.M. Jagadeesh S/o Late Mallappa Shetty and others Vs. Tahsildar Muzarai officer Periyapatna Taluk, Maysore Dist, Bettadapura Grama Panchayathi Pep. by its Secretary, Bettadapura Periyapatna Taluk Mysore Dist, Sidlu Mallikarjunaswamy temple Bett	October 19, 2011
B.M. Madan Kumar S/o Late B.D. Mallappa Vs. State by Karnataka By Gonibeedu Police	April 7, 2011
B.M. Mahesh @ Swami S/o Chandregowda Vs. Sri K Palaniswami S/o Sri Kaliangounder Near Mangalore Engineering Company, Surathkal, Mangalore and National Insurance Company Ltd 74-A, Paramathy Road, Namakkal, Tamilnadu, rept. by Its Manager@responde	July 22, 2011
B.M. Prakash S/o B.M. Munikrishnappa Vs. State of Karnataka Department of Urban Development M.S. Building, Dr. B.R. Ambedkar Veedhi, Bangalore- 560 001, by its Secretary and others	October 20, 2011
B.M. Venkatesh S/o L. Muttappa Vs. Kum.Hamsa,D/g B.M. Venkatesh, rep. By Her Mother and Natural Guardian, Smt. Chayadevi and Smt. Chayadevi W/o B.M. Venkatesh	March 3, 2011
B.M. Venkateshappa, S/o. Munivenkatappa Vs. Sri. B.L. Srinivasa Reddy, S/o. Lingareddy	January 6, 2011
B.M.T.C. Vs. DY. LABOUR COMMISSIONER	June 30, 2011
B.MANJULA Vs. M.KRISHNAMURTHY	October 31, 2011
B.N. Nagaraj, S/o. B. Nagendrappa Vs. The ICICI Lombard General Insurance Co. Ltd.	September 16, 2011
B.N. Srinivasappa Vs. The State of Karnataka Department of Co-Operation M.S. Building Bangalore by its Secretary, Deputy Registrar of Co-Operative Societies Chikkaballapur District Chikkaballapur, Taluka Agricultural Produce Co-Operative Marketi	December 7, 2011
B.O. KRISHNA REDDY & ORS. Vs. R. KRISHNARAJU & ANR.	April 19, 2011
B.P. Harishkumar, S/o Late B.P. Papanna Reddy Vs. State of Karnataka, Rep. By Revenue Secretary, Multistcried Building, Vidhana Veedhi, Bangalore, The Tahsildar, Bangalore South Taluk, Mahaveer Complex, K.G. Road, Bangalore 560009, The Tahsildar	December 12, 2011
B.P. Ranjith Vs. State of Karnataka, By West Police Station, Mandya	February 18, 2011
B.R. Ambedkar Yuvakara Seva Sangha (r), represented by its President Ramachandra B.M. Vs. State of Karnataka, represented by its Secretary Department of Revenue and others	March 11, 2011
B.R. Dakshayani W/o M. Nagabushgan Vs. Smt. Leelavathi Bai, W/o Nagaraj Prasad	February 28, 2011
B.R. Krishna S/o Ningegowda Vs. Rame Gowda S/o Late Narase Gowda	September 19, 2011
B.R. Pradeep, S/o. B.A. Ramanna Vs. State of Karnataka by Its Station Officer, Traffic Police Station Hassan	December 5, 2011
B.R. Shetty S/o. Late A. Shambu Shetty rep. by its General Power of Attorney Holder B.S. Shetty Vs. Kone Elevator India Ltd. rep. by its General Manager	March 4, 2011
B.R. Srinivasa Babu, S/o. Late H.N. Rajamanikya Gupta Vs. State of Karnataka by Basavanahalli Police, Chickmagalur	October 28, 2011
B.S. Jayaram, S/o. Shivabhushanam Vs. N.B. Dayberi, The Housing Commissioner, Karnataka Housing Board, Bangalore - 560009	November 8, 2011
B.S. Manjula W/o Hemanth Kumar Vs. Hemanth Kumar, S/o late Shivaraju	July 22, 2011
B.S. Shanubhogue, S/o. Narayana Shanubhogue, Chickmagalur District Vs. The Secretary, Primary Co-operative Agricultural and Rural Development Bank, Employees Common Cadre Committee, Alur Venkata Rao Road, Chamarajpet, Bangalore - 560018 and The	October 12, 2011
B.S. Somashekhar, S/o Nagappa Shetty Vs. Smt. Lalitha, W/o Chengappa	June 6, 2011
B.S. Tiwari S/o Late Lakshmi Prasad Tiwari Vs. Maruthi Insurance Tie Up With National Insurance Co. Ltd. by its Divisional Manager and Sri Chandrashekar S/o Chirappa Naidu	March 11, 2011
B.S. Vidya W/o. Ramesh Vs. The Urban Development Department Vidhanasoudha Bangalore, Rep. by its Secretary, The Commissioner Bruhath Bangalore Mahanagara Palike Bangalore and Additional Director (Town Planning) Bruhath Bangalore Mahanagara Palik	November 2, 2011
B.S. Yedd Yurappa, Former Chief Minister of Karnataka, S/o Late Siddalingappa Vs. The State of Karnataka, (through Lokayukta Police) represented by its State Public Prosecutor and Sri Sirajin Basha, S/o Late Abdul Razaak	August 29, 2011
B.S. Yedd yurappa, Former Chief Minister of Karnataka, S/o. late Siddalingappa Vs. The State of Karnataka (Through Lokayukta Polices, Represented by its State Public Prosecutor, High Court Buildings, High Court of Karnataka. Bangalore and Sri. S	August 29, 2011
B.S. Yeddyurappa S/o Siddalingappa Former Chief Minister, Member of Legislative Assembly Vs. State of Karnataka through Superintendent of Police and Sri Y.S.V. Datta Member of Legislative Council, S/o Late Y.V. Suryanarayana	August 26, 2011
B.T. Eramma, D/o. Timmappa, W/o Late Nanjudappa, Chikmagalur Vs. The State of Karnataka, Represented by its Secretary, Department of Women and Child Development, M.S. Building, Dr. Ambedkar Veedhi, Bangalore -1, The Director, Department of Women	November 19, 2011
B.T. Kumar Vs. UCO Bank, a body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 Represented by its Chairman and Managing Director, Head Office-2, Personnel Administration and IRM Department, 3-4, DD B	December 7, 2011
B.V. Padmavathi, W/o. Ramachandrappa Vs. State of Karnataka, Primary and Higher Secondary Education, Education Department, M.S. Building, Dr. B.R. Ambedkar Road, Bangalore-01, by its Secretary	November 8, 2011
B.V. Satish S/o V.K. Veerappa Working as Chief Engineer Project-II, Bruhat Bangalore Manahagara Palike Bangalore and R/a No. 12, 1st Block East, Jayanagar, Bangalore-560 011 and R.V. Govindaraj S/o K.L. Venkatmadaiah Working as Superintending Engineer-Eas Vs.	November 8, 2011
B.V. Tokare Koli and others Vs. The State of Karnataka rep. by Chief Secretary, Govt. of Karnataka, The State of Karnataka rep. by the Secretary, Department of Home, The Department of Urban Development, Govt. of Karnataka rep. by the Secretary a	September 20, 2011
Babanna Naik, S/o. Late Vittu Naik, Sudakar Naik, Suresh Naik and Sadananda Naik all are S/o. Kalu Naik Vs. The Director The Primary Co-Operative Agricultural and Rural Development Bank, The Assistant Commissioner and Recovery Officer, Co-Operat	August 2, 2011
BABU Vs. STATE BY BASAVANAHALLI POLICE	August 3, 2011
BABU Vs. STATE OF KARNATAKA	January 25, 2011
Babu @ Sridhar Babu, S/o Narayana Reddy Vs. State of Karnataka, By Sarjapura Police, Reptd. by the S.P.P. High Court Buildings, Bangalore	November 4, 2011
Babureddy S/o Gururmurthy Reddy Vs. Smt. Lakshmamma W/o Late Munivenkatappa, The Technical Assistant Land Survey Incharge Deputy Director of Land Records, The Tahsildar and The Deputy Commissioner	January 5, 2011
Bachhi Reddy S/o. Venkateshappa 26 years, R/o.Papenahalli Mittemari Hobli Bagepalii Taluk Vs. State of Karnataka By Bagepalli Police Station.	October 19, 2011
Badekil Venkataramana Bhat, S/o. late Badekil Rama Bhat Vs. Dr. Halasya Ramanathan, S/o. Halasya Sundaresan	December 7, 2011
Bahubali Interiors and Rabricators, No. 6, Raghavendra Layout Opp. Mei, Tumkur Road, Yeshwanthpur, Bangalore 32 rep. by Its Manager Accounts, Mr. D. Manoj Kumar Vs. Mohammed Imtiyaz. Proprietor of M/s. National Sanitation, No 20/1, SJP Road, Nea	December 5, 2011
Bajaj Allainz, General Insurance Co. Ltd. Ground Floor, - 31, TBR Tower, I Cross New Mission Road, Adjacent to Bangalore Stock Exchange, Bangalore by its Senior Manager Vs. Prakash S/o Chotha	November 8, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. S RAMESH	June 24, 2011
Bajaj Allianz General Insurance Co. Ltd. Vs. Smt. Gowramma, W/o Raju, Shivamma, D/o Raju, Madhu, S/o. Raju (Shivamma, D/o Raju and Madhu, S/o. Raju are minors by their mother/natural guardian Smt. Gowramma, W/o Raju) and Aseem Rastogi, S/o. Asho	March 11, 2011
Bajaj Allianz General Insurance Co. Ltd., Hubli, Now represented by Bajaj Allianz General Insurance Co. Ltd., 31, Ground Floor, TBR Tower, I Cross, New Mission road. Adjacent to Jain College and Bangalore Stock Exchange, Bangalore - 560027 Vs. S	July 22, 2011
Bajaj Allianz General Insurance Company Ltd. Vs. Smt. Meriyamma W/o. Late Arogyaswamy, William Prakash S/o. Late Arogyaswamy, Smt. Meri Anthony Prathima @ Rani W/o. Chinnappa @ Kumar and Javeregowda S/o. Kengegowda Major	September 21, 2011
Balagopala S/o Nanjunda Shetty and Balashekara S/o late A.L. Ramegowda Vs. State of Karnataka, By the Station House Officer rep. by SPP	February 3, 2011
Balakrishna (Since dead by his L.Rs. Smt. Devamma Vs. Sri. G.N. Kannaiah Naidu	August 17, 2011
Balakrishnarai S/o Dasappashetty Vs. Deputy Commissioner and others	January 24, 2011
Balan Banerjee, S/o. T.K. Balan Vs. M.K. Rajan, Pool Parambil(H). P.O.M.M. Paramba. Unnikulam Kozhikode, Kerala State, The United India Insurance Co., Ltd. 2nd Floor. Seema Towers. Calicut-673 001. Kerala State, Sri. B.J. Suresh, S/o. Late Therm	December 5, 2011
Balaraju @ Balaiah S/o Balaiah Vs. State of Karnataka by Jayapura Police Station represented by S.P.P.	January 6, 2011
Ballal Motor Service Hampankatta Mangalore-575001. Rep. by its Partner K.V. Ballal. Now Rep. In This Proceedings by its Managing Partner Vs. Employees State Insurance Corporation No. 10. Binny Fields Binnypet Bangalore-560023 and Asst Regional D	July 22, 2011
Bamdev Nayak S/o. Bahadur Nayak Vs. B V Shetty S/o. C S Shetty	December 7, 2011
BANGALORE DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX	February 18, 2011
Bangalore Development Authority by its Commissioner Vs. Mr. D. Narayanappa S/o Lt. Doddaiah (since deceased, rep. by his L.Rs. Smt. Mangamma @ Kamalamma W/o late D. Narayanappa and others) and others	March 25, 2011
Bangalore Development Authority Represented by its Commissioner T. Chowdaiah Road Kumara Park West Bangalore 560001 and The Additional Land Acquisition Officer The Bangalore Development Authority T. Chowdaiah Road Kumara, Park West Bangalore 560001@appell Vs.	December 2, 2011
BANGALORE DISTRICT AND BANGALORE RURAL DISTRICT CO Vs. THE DEPUTY REGISTRAR OF CO	October 24, 2011
Bangalore East Industrial Workers Union (R), represented by its General Secretary, Sri P. Muniraju Vs. The Assistant Labour Commissioner and Conciliation Officer, Bangalore Division - III and The Management Molex India Pvt. Ltd. rep. by Sri Hari	March 25, 2011
Bangalore Metro Politan Transport Corporation Central Office, K.H. Road, Bangalore, by its Chief Traffic Manager Represented by its Chief Law Officer Vs. The Deputy Labour Commissioner and the Appellate Authority	November 9, 2011
Bangalore Metropolitam Transport Corporation Central Office, K.H. Road, Bangalore, by its Chief Trafeic Manager rep. by its Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate Authority Under The Payment of Gratuity Act, Regio	December 8, 2011
Bangalore Metropolitan Transport Corporation Vs. The Deputy Labour Commissioner and The Appellate Authority Under The Payment of Gratuity Act, The Assistant Labour Commissioner and Controlling Authority Under The Payment of Gratuity Act and Tuka	July 29, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. HEMANNA	July 20, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER	August 26, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DY. LABOUR COMMISSIONER AND OTHERS	December 16, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. BMTC	March 3, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. NAGARAJA NAIK	August 2, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. GAFFAR KHAN	December 5, 2011
Bangalore Metropolitan Transport Corporation By Its Chief Traffic Manager Represented By Its Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate Authority under the Payment of Gratuity Act, The Assistant Labour Commissioner an	February 14, 2011
Bangalore Metropolitan Transport Corporation Central Office K H Road, Bangalore By Its Chief Traffic Manager Rep. By Its Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate Authority Under The Payment Of Gratuity Act Bangalore	November 4, 2011
Bangalore Metropolitan Transport Corporation Central Office K.H. Double Road Shanthinagar Bangalore by Its Managing Director Vs. Sri Y.K. Shashidhara @ Shashidhar S/o Sri Kamalakshaiah	July 22, 2011
Bangalore Metropolitan Transport Corporation Central Office, K.H. Road, Bangalore By its Chief Traffic Manager Represented by its Chief Law Officer Vs. The Deputy labour Commissioner and the Appellate Authority under the payment of Gratuity Act	November 19, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICES Vs. MALLAPPA MALLAPPA PATIL	June 14, 2011
BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICES Vs. N SETHURAMAN	June 14, 2011
Bangalore Metropolitan Transport Corporation Central Offices, K.H. Road, Shanthinagar, Bangalore-560027 By Its Managing Director Now Rep. By Its Chief Law Officer Vs. P. Mahadeva, Major Assistant Artisan Badge No. 2241, 19th Depot BMTC. Jayanaga	December 1, 2011
Bangalore Metropolitan Transport Corporation Central Offices, Siddaiah Road, Bangalore-560 027, represented by its Chief Law Officer Vs. S.G. Anand S/o Chikka Gundappa	December 8, 2011
Bangalore Metropolitan Transport Corporation Central Offices, Siddaiah Road, Bangalore-560027, rep. by Its Chief Law Officer Vs. Marappa S/o Chikkamuniyappa	December 5, 2011
Bangalore Metropolitan Transport Corporation Central Offices, Siddaiah Road, Bangalore-560027, rep. by Its Chief Law Officer Vs. S. M. Narayanaswamy S/o Late Muniyappa	December 5, 2011
Bangalore Metropolitan Transport Corporation K H Road, Bangalore by its Chief Traffic Manager rep. by its Chief Law Officer Vs. Seenappachari (Since) Decreased by his Lrs, Smt. Padma W/o. Late Seenappachari, S. Manju S/o. Late Seenappachari and	June 10, 2011
Bangalore Metropolitan Transport Corporation represented by its Chief Law Officer Vs. Krishnoji Rao, S/o Sri Mannoji Rao	March 11, 2011
Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore Vs. Sri. Sanaulla S/o. Late Rasulla Sab and Smt. Makbul W/o. Sri. Sanaulla	November 11, 2011
Bangalore Metropolitan Transport Corporation, K.H. Road, Bangalore By Its Chief Traffic Manager rep by its Chief Law Officer Vs. Shri V. Ramachandra	December 7, 2011
Bangalore Metropolitan Transport Corporation, K.H. Road, Shanthinagar, Bangalore by its Managing Director, Represented by its Chief Law Officer Vs. Krishnamurthy S/o late Kuppaswamy Naidu and Umadevi D/o Krishnamurthy	November 8, 2011
Bangalore Water Supply and Sewerage Board Pensioners Association, rept. by its President Sri H.S. Putta Kempanna, (Former Chairman of the Board) and Sri J.N.N. Murthy, retd. Public Relations Officer, BESSB and Sri T. Ramaiah, Senior Asst. retd., BWSSB@app Vs.	February 4, 2011
Banijan W/o Late Kareem Khan Vs. N. Srinivasa Naidu, Karnataka State Road Transport Corporation, Presiding Officer Karnataka State Transport Appellate Tribunal and Regional Transport Authority represented by its Secretary Regional Transport Offi	March 11, 2011
Banu Pratap S/o Laxminarayana Ravi Vs. K. Udaya Kumar S/o K. Narasimha Nayak	December 15, 2011
Banumathy W/o G Prakash Vs. G Prakash, S/o K S Patel Guru Mallappa	December 9, 2011
BASAMMA Vs. DEVAMMA	April 13, 2011
Basamma, W/o Late G.Y. Shekrappa Vs. The IFFCO Tokyo General Insurance Co., Ltd.	October 15, 2011
BASAPPA Vs. STATE OF KARNATAKA	December 2, 2011
BASAPPA Vs. NAGARATHNAMMA	July 29, 2011
Basavana Gowda, S/o Chennappa Vs. State by Arsikere Police	March 14, 2011
Basavanyappa and another Vs. The State of Karnataka By Anavathi Police Station	March 30, 2011
Basavaraj S/o. Siddanna Vs. The Chief Traffic Manager, B.M.T.C. Central Offices	January 31, 2011
Basavaraj, S/o Shivayogappa Hosamath, Gulbarga Vs. Special Land Acquisition Office, Office of Land Acquisition Officer, Gulbarga, State of Karnataka, Represented by its Prl. Secretary, To Department of Revenue, M.S.Building, Bangalore and Sri. C	July 22, 2011
Basavarajappa Vs. GA Mallika	July 22, 2011
Basavarajappa, S/o Late Somappa and Kumar, S/o Late Somappa Vs. State of Karnataka rep by K.R. Pete Police	January 25, 2011
Basavasetty and others Vs. State By Kawlande Police	January 11, 2011
Basavegowda @ Basavaraju M.S and Saraswathi Vs. Bhargava M B S/o late M.V. Bhaskar, Behind Hospital Road, K.R. Sagar Srirangapatna Taluk, Mandya District-39 and The Divisional Manager The New India Assurance Co. Ltd Jlb Road, Chamundipuram, Myso	December 2, 2011
BASAWANAPPA Vs. KARNATAKA STATE INFORMATION COMMISSION	January 14, 2011
BASE CORPORATION LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	June 10, 2011
Basha @ Jilali S/o Saleem and others Vs. State by K.T. Jambannanagar Police Station, rep. by Spp	February 7, 2011
Basheer Unnissa, W/o. Syed Ameer Hamza Vs. S. Khajapeer, S/o. S. Gaffar Saheb and The Branch Manager, New India Assurance Co. Ltd.	March 25, 2011
BATA INDIA LTD REP BY ITS VICE PRESIDENT MFG BANGLORE Vs. K K LEENA	July 27, 2011
BAYAMMA Vs. STATE ELECTION COMMISSIONER	February 9, 2011
Beemanna S/o Hanumantharaya Vs. Subbareddy Doddadevasandra Devanagundi Post Via Kadugodi Hoskote Taluk Bengalooru-560090, The Manager United India Insurance Co. Ltd No. 25, Shankarnayana Building I Floor, M G Road Bengalooru-560001	December 2, 2011
Beeraiah since dead by LR Sri Ramakrishnaiah Vs. Jainabi and others	March 11, 2011
Beeralinge Gowda S/o Channe Gowda Vs. State of Karnataka Revenue Department represented by its Secretary, Upa Lokayukta and Additional Registrar	January 31, 2011
BELLARY STEELS AND ALLOYS LTD Vs. MAN TAKRAF INDIA PVT LTD	April 6, 2011
BENEDICT VINCENT Vs. MANAGING DIRECTOR	June 17, 2011
BETTA ALIAS KARIAIAH Vs. STATE BY NANJANGUD RURAL POLICE	June 14, 2011
BETTASWAMAIAH Vs. STATE OF KARNATAKA REVENUE DEPARTMENT	June 16, 2011
Bhadramma W/o. Mallaiah, Sri. Swamy S/o. Mallaiah and Sri. Savitha, D/o. Mallaiah Vs. Sabeer Ahemad, S/o. Abdul Raheem, Vegetable Merchant, Opp. of APMC Market, Arkalgud-573102. Hassan District, Owner of Canter, Bearing Number KA-13-A-355 and Th	December 1, 2011
BHADRAPPA CHANNAPPA Vs. STATE OF KARNATAKA	January 12, 2011
BHADRE GOWDA Vs. DEPUTY COMMISSIONER MYSORE DISTRICT	June 7, 2011
Bhagath Singh R. S/o. late Ratan Singh, Sri G. Santosh S/o. late Govind and Sri T. Ramachandra S/o. late T. Ananth Bhat Vs. The Authorised Officer, Housing Development Finance Corporation Limited	September 20, 2011
Bhagya W/o. Marisiddaiah Vs. Assistant commissioner Office of Mysore Sub Division District Mysore and others	November 2, 2011
Bhagyamma @ Radha @ Lakshamma W/o Jayaram Vs. State by K.P. Agrahara P.S. rept. by State Public Prosecutor	February 1, 2011
BHAGYARAJ S/O SUNDAR Vs. STATE OF KARNATAKA	September 16, 2011
Bhalchandra, S/o. Shivaprasad Paradeshi, Belgaum Vs. The Regional Commissioner, Belgaum, Dist: Belgaum, The Deputy Commissioner, Belgaum Office of The Deputy Commissioner, Belgaum, Dist: Belgaum and Shree Devangamath Trust, CTS No. 1892, Hans Ta	July 22, 2011
BHARAT FRITZ WERNER LTD Vs. ASSISTANT LABOUR COMMISSIONER	February 4, 2011
Bharat limber and Construction Co., By its Partner Shri. M.C. Gandhi Represented by G.P.A holder Shri S.A. Badawadgi Next to Electric Grid Karwar Road Hubli-580024 Vs. State of Karnataka Represented by its Secretary (Mines) Department of Commerc	November 19, 2011
BHARAT PETROLEUM CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	September 9, 2011
Bharath S/o Ramakrishna D.H. rep. by His Natural Father and guardian Sri Ramakrishna D.H. S/o Hanumanthaiah Vs. State by Vylakaval Police rep. by State Public Prosecutor	July 11, 2011
Bharath Sanchar Nigama Ltd. rep. by. its General Manger Vs. Sri. Patrick Gonsalves, S/o. Sri. Philip Gonsalves	June 3, 2011
BHARATH SINGH Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD	April 21, 2011
Bharathi Vs. Smt. Dhanalakshmi	September 13, 2011
BHARATHI RAMACHANDRA Vs. ANNAJI RAO VAIDYA	March 28, 2011
Bharathi Vidya Samsthe (R) by Secretary Sri A.M. Amanda Vs. The State of Karnataka represented by Its Secretary Department of Education Vidhana Soudha and others	April 21, 2011
Bharathiya Mazdoor Sangha Felix Pai Bazar Mangalore-575001 rep. by Sri Yogish Bhat, Yatindra S/o Subba Moolya, Jayaraj Shetty S/o. Rukku Shetty, Padmanabha Shetty S/o. Timmappa and Sharath Kumar Shetty S/o. Sadashiva Shetty Vs. Union of India, r	September 23, 2011
BHARTI AIRTEL LTD Vs. STATE OF KARNATAKA FINANCE DEPARTMENT	February 25, 2011
BHARTI AIRTEL LTD Vs. STATE OF KARNATAKA	January 7, 2011
Bhavanamma Wife of Late Seshagiriyappa and Smt. Sreemathi Wife of Satish Vs. V.N. Dongare, S/o. Narayana Dongare and City Municipal Council represented by its Commissioner	September 13, 2011
BHAVANI GOPAL Vs. STATE OF KARNATAKA	June 24, 2011
Bhavani Muniswamy, W/o. Late Captain V. Muniswamy Vs. Bank of Baroda a Body Corporate Constituted Under The Banking Companies (Acquisition and Transfer of Undertakings). Act 1970 Having Its Head Office At Mandavi, Baroda, In Gujarath State and A	August 12, 2011
Bhavani P. W/o R.T. Poojari Vs. The State of Karnataka Represented by Its Secretary Revenue Department Vidhana Soudha Bangalore - 560001 and others	December 5, 2011
Bhavani R. Thingalaya W/o Ravindra N. Thingalaya Vs. Shree Dev Transports, The Oriental Insurance Company Ltd. rep. by the nearest Divisional Office, V. Loganathan S/o K.N. Venkataramna and The Oriental Insurance Company Ltd. rep. by the Nearest	January 5, 2011
Bhavani W/o Late H.S. Devaraju, Shyam S/o Late H.S. Devaraju and Devaraj S/o Late H.S. Devaraju Vs. Regional Manager Oriental Insurance Co. Ltd. No. 44/45 Leo Shopping Complex Residency Road Bangalore 25, Mr. Rudresh	September 20, 2011
Bheemappa Balappa Pujari, S/o Balappa Pujari Vs. The State of Karnataka, represented by its Chief Secretary and others	March 29, 2011
Bheemasena, S/o. Lakshmana Bhovi and Annappa, S/o. Shivanna Vs. The State of Karnataka By Mahila Police, Shimoga	August 18, 2011
BHUVANESHWARI MATERNITY & CHILD HOSPITAL Vs. STATE BANK OF INDIA	September 28, 2011
Bhuvaneshwari Maternity and Child Hospital Vs. State Bank of India and another	September 28, 2011
Bibi Jan, W/o Nayaz Vs. A.D. Balaramaiah. Fathers Name Not Known and The Manager, Oriental Insurance Co. Ltd.	March 15, 2011
Bimal Jain S/o. Chandmal Jain and Naresh Ahuja S/o. Dhikarvas Ahuja Vs. P.K. Batra, Joint Director, BIS	March 3, 2011
Binny Limited Agraharam Road Bangalore-560023 Represented by Mr. M. Natarajan Deputy Manager (Pers. and Admn.) Vs. The General Secretary Binny Mills Workers Union No.1, Palace Road, Bangalore 560001 and others	December 12, 2011
BIOCON LTD Vs. STATE OF KARNATAKA	March 30, 2011
Board of Directors The Management of KSRTC Central Offices, K.H. Road Represented By Its Secretary and The Managing Director Ksrtc Central Offices Bangalore - 560027, Both Herein Represented By Thier Duly Authorised Chief Law Officer Ksrtc Central Offices Vs.	December 12, 2011
Bombay Saw Mills A Registered Partnership Firm Kotekar Village, Ullal Mangalore Rep. By Its Managing Partner Mohammed Faisal Vs. Regional Office (Karnataka) Employees State Insurance Corporation. No. 10. Binny Fields, Binny Pet, Bangalore - 560	July 22, 2011
Bommaiah K.H. since deceased rep. by his legal heirs Smt.Yashoda W/o. Late Bommaiah K.H. and Kumari Mamatha B. D/o Late K.H. Bommaiah rep. by her Natural Guardian Mother Smt. Yashoda Vs. Sri S. Gopal S/o. Seenappa	January 21, 2011
BOMMEGOWDA, S/O LATE NARASEGOWDA AND ORS Vs. STATE OF KARNATAKA AND ORS	August 11, 2011
Bommegowda, S/o. Late Narasegowda Vs. State of Karnataka By Tumkur Rural P.S. Tumkur, Tumkur District.	August 11, 2011
Boodesha S/o. Javaregowda Vs. G.R. Karigowda S/o. Ramegowda Major and The Manager The New Assurance Co. Ltd.	January 20, 2011
BORAIAH S/O LATE M R GANTAIAH AGED ABOUT UTHAKERE VILLAGE, HATHUKUR HOBLI MADDUR TALUK MANDYA DISTRICT Vs. FAYIRNAUMNISA W/O MAGAMED GOUSE; UNITED INDIA INSURANCE CO LTD ,	January 12, 2011
Borappa Vs. State of Karnataka	November 17, 2011
Bosch Limited Vs. Mysore Sales International Ltd.	July 22, 2011
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. REKHYA NAIKA ALIAS PEEKYA NAIKA	April 19, 2011
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SRI RAMAPPA	March 1, 2011
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. RAMALINGEGOWDA	February 3, 2011
Branch Manager National Insurance Co. Ltd., 1st Floor, No. 1576, V.V. Road, Mandya represented by its Regional Manager National Insurance Co. Ltd., Regional Office Subharam Complex 144, M.G. Road Bangalore - 560 001 Vs. Smt. K.T. Savitha W/o. La	August 18, 2011
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. FATHIMABI AND ANOTHER	July 20, 2011
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. THIPPESWAMY	September 23, 2011
Branch Manager United India Insurance Co. Ltd. Solapur Through The Branch Manager Bijapur Branch Represented By Its Divisional Manager Bijapur Vs. Bandenawaz S/o Rajebhai Mulla, Dist. Solapur	July 22, 2011
Branch Manager United India Insurance Co. Ltd., Br. Office, Sanman Tourist Complex, Islampur, Gangavathi, Dist. Koppal by its Divisional Manager, United India Insurance Company Ltd., Divisional Office, V.V. Sukhani Complex, 1st Floor, Gandhichowk, Raichur Vs.	April 12, 2011
Branch Manager, National Insurance Co. Ltd. now rep. by Regional Manager, National Insurance Co. Ltd. Vs. Nijalingappa @ B. Nijalingappa S/o. Badappa and Kumar S/o. Lingappa	September 19, 2011
Branch Manager, Oriental Insurance Co. Ltd., Bangalore Vs. Thippeswamy and others	September 23, 2011
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. SUWBHAGYA W/O LATE THIPPESWAMY	September 21, 2011
Branch Manager, The Oriental Insurance Company, Ltd. No. 1/1, Connaught Road, Queens Road Cross, Bangalore. By Regional Office, No.44/45, Leo Shopping Complex, Residency Road. Banglore-25. Rep. by its Deputy Manager Vs. Smt. Kanthi @ Chandravath	November 3, 2011
Brindavana Association No. 320/3, Flower Garden Mysore Road Bhel Main Road Bangalore-560026 rep by its President Sri Venkatesh Pao Vs. The State of Karnataka rep by its Secretary Home Department Vidhana Soudha Bangalore- 560001 and others@respon	December 5, 2011
Bruhat Bangalore Mahanagara Palike (BBMP), N R Square, Bangalore - 560001, Rep By Its Commissioner and Bruhat Bangalore Mahanagara Falike (BBMP), Horticulture Department, South Range, Jayanagar, Bangalore-560001, Rep By Its The Executive Engineer@appellan Vs.	December 12, 2011
BULLION INVESTMENTS AND FINANCIAL SERVICES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 12, 2011
BUS OPERATORS ASSOCIATION Vs. STATE OF KARNATAKA	March 4, 2011
Buvaneshwari D/o Muniswamy Vs. Smt. Murugamma W/o Annamalai	March 14, 2011
Buvaneshwari D/o Muniswamy Vs. Smt. Shanthi W/o Meshaq	March 14, 2011
Buvaneshwari D/o Muniswamy Vs. Smt. Sanda W/o Murthy	March 14, 2011
Buvaneshwari D/o Muniswamy Vs. Smt. Susheela W/o Karim Bai	March 14, 2011
Bylamma W/O C Anjanappa Vs. State of Karnataka By Its Secretary Revenue Department Multi-Storied Building Bangalore-560001, Deputy Commissioner Bangalore Urban District Bangalore and Tahasildar Bangalore North Taluk Kidskemp Building K G Road Ba	December 8, 2011
BYRAPPA Vs. DEPUTY COMMISSIONER	November 3, 2011
C MADHUSOODAN Vs. STEEL AUTHORITY OF INDIA LIMITED	February 23, 2011
C MUDDAIAH Vs. COMMISSIONER OF HOUSING KARNATAKA HOUSING BOARD	January 27, 2011
C Nagaraj S/o Channabasappa Vs. The Management of K.S.R.T.C., Davanagere Division Davanagere Represented By Its Divisional Controller	November 2, 2011
C R SHIVANANDA Vs. H C GURUSIDDAPPA	September 30, 2011
C S PARTHASARATHY Vs. SPECIAL DEPUTY COMMISSIONER BEHIND CAUVERY BHAVAN	January 31, 2011
C S RAVISHANKAR Vs. C K RAVISHANKAR	September 5, 2011
C SURESH Vs. STATE OF KARNATAKA	September 7, 2011
C Tejeshkumar (Accused No. 3 in JC) S/o Chandrashekar Vs. State of Karnataka by Magadi Police Station Ramanagara District	December 2, 2011
C V NANJAPPA Vs. STATE OF KARNATAKA	January 13, 2011
C VIDYA MURTHY Vs. BANGALORE METRO RAIL CORPORATION LTD	September 20, 2011
C. Bhadrachari and others Vs. The State of Karnataka Rep. by Chief Secretary, Government of Karnataka, Vidhana Soudha. Bangalore, The State of Karnataka Rep. by the Secretary, Department of Home, Vidhana Soudha, Bangalore-01, The Department of U	December 1, 2011
C. Channe Gowda S/o Late Channarase Gowda and Smt. K.V. Saraswathi W/o Late A. Sreepada Rao, both Working as Assistant Registrar Vs. High Court of Karnataka, represented by its Registrar General	March 15, 2011
C. Chowri S/o Late Chinnadorai Vs. State of Karnataka represented by its Secretary Department of Revenue, The Tahasildar and Sri Muniyappa S/o Late Pothlappa	January 19, 2011
C. Hanumantharayadu S/o C.Sannappa Vs. Smt L.Kavitha W/o.Hanumantharayudu D/o K.Linganna	December 2, 2011
C. Jayanna S/o Sannachikkanna and Sannachikkanna S/o Doddaiah Vs. T.R. Vasudev S/o T.M. Ramaiah, Major APMC Yard, Mysore, T.M. Ramaiah S/o Obalaiah	November 8, 2011
C. Lakshmipathi S/o Late Chinnappa Vs. Royal Sundaram Allianz Insur. Co. Ltd. Mangalya Punarbhav No. 132, Brigade Road Bangalore 25 By Its Manager and The Manager M/S Koyas Perfumery Works M.S. Palya Main Road Vidyaranyapura Bangalore 560 097@re	July 22, 2011
C. Nagaraj S/o Chikka Veerappa Vs. HMT Watch Factory I and II, Jalahalli, Bangalore R/by its Managing Director, The Managing Director, HMT Ltd., Head Office, HMT Bhavan, Bellary Road, Bangalore and The Asst. General Manager (Finance), HMT Watche	July 22, 2011
C. Nalini D/o Late D. Shelvaraj Vs. State of Karnataka by its Principal Secretary Health and Family Welfare Services, The Director of Indian Systems of Medicine and Homeopathy and The Karnataka Board of Homeopathic Systems of Medicine by The Reg	March 25, 2011
C. Nataraja Swamy S/o Sri Chandrashekara Murthy Vs. The Divisional Controller K.S.R.T.C. Mysore City Division, Bannimantap Road, Mysore	December 5, 2011
C. Pandurangan S/o M.Chinnappa Vs. John Joseph Shaminathan S/o Late Samuel Swaminathan and others	December 8, 2011
C. Prabhu S/o. Sri. R. Channappa and R. Channappa S/o. A.C. Ramaswamy Vs. The Ashoknagar Co-operative Bank Ltd., No. 1345, 5th Cross, BSK I Stage, II Block, Ashoknagar, Bangalore - 560050, reptd. by its Authorized Officer	September 20, 2011
C. Prasanna Kumar Vs. Oriental Insurance Co. Ltd. and Team Thermo Formins Allieds	February 18, 2011
C. Ramachandra Reddy, S/o. Late Chinnappa Reddy Vs. The State of Karnataka, Department of Urban Development, Vidhana Soudha, Bangalore, Represented by its Secretary and The Bangalore Development Authority, T. Chowdaiah Road, Kumara Park West, Ba	November 4, 2011
C. Ranganath, S/o Channappa Vs. The Chief Executive Officer Zilla Panchayath, The Secretary Doddaghatta Grama Panchayath and Shri. Kanthraja S/o Late Bhadrappa	March 24, 2011
C. Shashidhar, Sri. C. Suresh, S/o Late Dr. N. Channabasappa and Smt. Prema Vs. Smt. K.G. Devamba, D/o Late Dr. N. Channabasappa, Nacons Engineers and Smt. Uma Rani, D/o K.G. Devamba	March 9, 2011
C. Srinivasa Reddy Vs. Doddanarayan Reddy Since Dead by Lrs, Smt Thimmakka W/o Late C. Doddanarayana Reddy and others	November 9, 2011
C. Surendra Hegde @ C S. Hegde, S/o. Krishnaiah Shetty Vs. The State by Inspector of Police ACB, CBI, Bangalore	December 12, 2011
C. Thimmaiah S/o Karethimmaiah Vs. State of Karnataka, R/by its Prl. Secretary, Education Dept., M.S. Building, Sachiyalaya-II, Bangalore, The Commissioner of Public Instructions, Govt. of Karnataka, Nrupathunga Road, Bangalore and Kempaiah, maj	November 2, 2011
C. Vidya Murthy, W/o. Sri Harish Murthy Vs. Bangalore Metro Rail Corporation Ltd., (A Joint Venture of Govt. of India and Govt. of Karnataka), Having its registered office at BMTC Complex, 3rd Floor, Shanthinagar, Bangalore - 560027, Represented	September 20, 2011
C.A. Hamsa S/o. C.M. Ali rep. by his GPA., holder, C.A. Rafeeque S/o. C.M. Ali Vs. The Secretary, Gram Panchayat and The Executive Officer	September 19, 2011
C.C. Venkatanarasimhaiah S/o Chikka Venkatrayappa Vs. Vijaya Bank R/by its Manager K. Nagappa Nayak and K.N. Narayanaswamy S/o Kondappa, Major, Jyothi Electronics	February 4, 2011
C.C., Bangalore Vs. Symphony Services Corporation India Pvt.	August 3, 2011
C.C.E. and S.T., LTU Vs. Karnataka Soaps and Detergents Ltd.	March 8, 2011
C.C.E., Mangalore Vs. Mangalore Refinery and Petrochems Ltd.	February 28, 2011
C.K. Krishna Murthy S/o Sri C.A. Kesavelu Vs. State of Karnataka Represented by Inspector of Police (L and C) Indira Nagar Police Station Bangalore-560038	December 7, 2011
C.K. Nagaraj S/o. Kariyappa Vs. Union of India (UOI), represented by The General Manager, Southern Railway, Presently The General Manager, South-Western Railway	August 22, 2011
C.M. Jayamma, W/o. Late Channappa and others Vs. Sri. D. Ramu, S/o. Dhanapala Shetty, Bangalore-11, The Manager, Oriental Insurance Co., Ltd., No. 19/1, I Floor, 3rd Cross, Chikkanna Garden, Chamrajpet, Bangalore- 4 and Sri. D.N. Sreenivas, Kola	November 8, 2011
C.M. Naveen, S/o Medappa Vs. Divisional Controller, KSRTC, Hassan Depot, Bus No. KA - 13/ F-201, Hassan	July 22, 2011
C.M. Ravi Kumar, S/o. late Mariswamy Vs. The Director of Municipal Administration, Vishweshwara Towers, B.R. Ambedkar Road, Bangalore - 560 001, The Deputy Commissioner, Ramanagar District, Ramanagar, The Tahsildar, Channapatna Taluk, Channapatn	November 2, 2011
C.M. Sudharshan Vs. The Management of Bharath Earth Movers Ltd Bangalore Complex Banglaore 560075	November 9, 2011
C.N. Devaraja Reddy, S/o. Late Narayana Redely, Raja Reddy, S/o. Late Narayana Reddy, Vijay Bhaskar Reddy, S/o. C.N. Ashwath Reddy and Nagaraj Reddy, S/o. Narayana Reddy Vs. The State of Karnataka, represented by its Secretary Revenue Department	February 15, 2011
C.N. Sathish, S/o Lingappa Agriculturist Vs. H.C. Kalachari, S/o Late Channachari Agriculturist and others	January 19, 2011
C.P. Bharatha S/o Parthegowda and Kamalamma W/o Late Madegowda Vs. The State of Karnataka by Pandavapura Police Station Mandya District	November 23, 2011
C.R. Nagesh S/o. Late Rudregowda Vs. State by Mandya Excise Inspector rep. by The State Public Prosecutor, High Court of Karnataka, Bangalore	November 8, 2011
C.S. Chandrashekar, S/o Sri Shiva Nagappa Vs. The Bangalore Development Authority, T. Chowdaiah Road, Kumara Park West, Bangalore - 560 020, Rep. by its Commissioner	November 2, 2011
C.S. Raju S/o. Subbe Gouda Vs. Smt. Vanitha, D/o. Kalegouda @ Papegouda	March 11, 2011
C.S. Ravishankar, S/o. C.K. Shivanna, Aged about 31 years, Resident of Chikkabally Village, Basaralu Hobli, Mandya Taluk-571 446 and Sri. S. Bhojappa, S/o. late Subbegowda, Aged about 65 years, Residing at Door No. 6, Block No. 16, B.E.M.L. Layout, Sriram Vs.	September 5, 2011
C.S. Sharana Kumar, S/o Shri C. Sadashivaiah Vs. State of Karnataka By its Secretary to the Department of Law (Administration), M.S. Building, Bangalore-560 001 and The Honble High Court of Karnataka, Represented by its Registrar, High Court Bui	July 22, 2011
C.S.T., Bangalore Vs. Valdel Engineers and Constructors (P) Ltd.	September 15, 2011
C.Y. Chaluvegowda, S/o Vykuntegowda Vs. Cauvery Niravari Nigama Niyamitha, (A State Government Undertaking) represented by its Managing Director, The Chief Engineer, The Executive Engineer, Hemavathi Left Bank Canal Division and The Asst. Execut	March 25, 2011
CANARA BANK Vs. SHIMOGA STEELS LIMITED	October 12, 2011
Canara Bank Cantonment Branch Now the Account, at the Asset Recovery Management Branch III Floor, Spencers Tower No. 86, M.G. Road Bangalore - 560 001 Rep. by its Senior Manager H.N. Pallegar Vs. M/s. Computer Data Application Pvt. Ltd., 7/1, Cr	October 21, 2011
Canara Bank, (A Nationalised Bank Under Government of India) Rept. By Senior Manager, Staff Section (Workmen) Bangalore Circle Office, No. 86, Spencers Tower, M.G. Road, Bangalore - 560 001 Vs. Smt. Usha P. Murari (Also Called as Smt. U.P. Murar	July 22, 2011
CANARA TILE WORK Vs. CANARA BANK	February 23, 2011
CANARA TRADERS Vs. STATE OF KARNATAKA	February 4, 2011
Canbank Factors Limited A Company Incorporated Under the Provisions of The Companies Act 1956 and Having its Registered Office at Post Box No. 9951, No. 17, Seshadri Road, Bangalore-09 and Having A Branch Office Among Others at No. 17, Seshadri Road, Bang Vs.	November 8, 2011
Canbank Financial Services Ltd. Vs. ITO, International Taxation	July 15, 2011
Cauvery Kalpatharu Grameena Dank CA-20, Vijayanagar 2nd Stage, Mysore-570017 Represented by Its Chairman and The Branch Manager Cauvery Grameena Bank Hebbal Layout Branch, Mysore Vs. M/s Central Institute of Plastic Engineering and technology re	December 12, 2011
Cauvery Software Engineering Systems Ltd. Vs. Besto Clutches and Spares	September 16, 2011
CAVE CATERERS PRIVATE LIMITED Vs. SUDHA ENTERPRISES	January 7, 2011
CENTRAL BUREAU OF INVESTIGATION BANGALORE Vs. J ALEXANDER IAS ADDL. CHIEF SECRETARY GOVERNMENT OF KARNATAKA BANGALORE	June 27, 2011
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. UNION OF INDIA	October 31, 2011
Centurion Bank of Punjab, now Merged with HDFC Bank Ltd. rep. by its Deputy Manager Mr. Kishore Hegde Vs. Pratham Impex Private Limited. rep. by its Managing Director, Mr. Mohan K. Hiregoudar, S/o Mr. Krishte Goudar and Mr. Paresh Mehta S/o Mr.	March 11, 2011
Chairman, Karnataka Power Transmission Corporation Limited, (Earlier Karnataka Electricity Board) Kaveri Bhavan Bangalore - 560 009 and The Assistant Executive Engineer (Electrical) Karnataka Power Transmission Corporation Limited, (Earlier Karnataka Elec Vs.	July 22, 2011
CHANABASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER U K P	July 26, 2011
Chandamma Shedthi, Smt. Gulabi Shedthi, W/o Smt. Raghuram Shetty, Girija Shedthi W/o Sanjeeva Shetty and Smt. Parvathi Shedthi, W/o Narayan Shetty Vs. S. Laxminarayana Holla	December 2, 2011
Chandinisre, W/O Late V. Shankaranarayana Vs. Sri K.L Dhingra Chairman and Managing Director, Indian Telephone Industries Limited, Dooravaninagar, Bangalore - 560016	November 4, 2011
Chandra @ Chandrashekara, S/o. Nagaraj Vs. The State By The Public Prosecutor, High Court of Karnataka, Bangalore	July 22, 2011
CHANDRA NAIK Vs. STATE OF KARNATAKA	November 10, 2011
CHANDRAMATHI Vs. DAYANANDA	December 1, 2011
Chandramma W/o. Somanaika Karya Village Kavalane Hobli Nanjangud Taluk - 571301 Vs. Sri. K. Papanna, S/o Late Huchanaika Karya Village Kavalane Hobli Nanjangud Town - 571301	November 2, 2011
Chandran Lalitha K.A.S., D/o. Sri. P.S. Chandran Joint Commissioner, BMTF Vs. State of Karnataka by its Principal Secretary DPAR, Honble Karnataka Lokayukta, represented by its Registrar and Chief Secretary Government of Karnataka	March 15, 2011
Chandrappa, S/o. ChannabasappaManjula, D/o. Chandrappa and Venkatesh, S/o. Chandrappa represented by his Guardian Halesh Naika S/o. Norya Naika Vs. Halesh S/o. Basavarajappa Smt. Rudramma, W/o. Late Hanumappa and National Insurance Co Ltd. repre	June 22, 2011
Chandrappa, S/o. Late Narayanappa Vs. The State of Karnataka through Thirumalashettyhalli Police, reptd. by its state Public Prosecutor, High Court of Karnataka	March 7, 2011
CHANDRASENA Vs. STATE OF KARNATAKA	April 11, 2011
CHANDRASHEKAR Vs. STATE OF KARNATAKA	November 3, 2011
Chandrashekar Age about 43 years S/o Hanummamma Bin Byrapp and others Vs. The State of Karnataka By its Secretary to Government Department of Revenue M.S. Building Bangalore- 560001,The Tahasildar Kunigal Taluk 572130 Dist. Tumkur and The Deputy	November 23, 2011
Chandrashekar S/o Devaraju Vs. The Manager The United India Insurance Co. Ltd., P.B. 16, Sblt Building, Polytechnic Road, Chinthamani Rep. by the Manager The United India Insurance Co. Ltd., Vankateshwara Building, B.M. Road Hassan 573201, Pandu	December 12, 2011
Chandrashekar S/o Shri Giriyappa Vs. The Divisional Manager, The New India Assurance Co, Ltd., No. 12, New Hospital Road, Gobichettipalyam, Periyar District, Shri. Thiru K.P. Duraiswamy	September 19, 2011
CHANDRASHEKHAR JUNJAPPA Vs. STATE OF KARNATAKA	August 25, 2011
Chandrashekhar, S/o Changaiah Vs. State of Karnataka, by Sanjayanagara Police	June 22, 2011
Chandregowda S/o Horigowda Vs. Shivegowda S/o Rangegowda	December 1, 2011
Chandri Chandran W/o Mr. P.K. Chandran Vs. Chikkanna S/o. late Kempaiah	December 7, 2011
Chandrika Rao H. W/o Sri Srinivas Nayak Vs. Sri Srinivas Nayak S/o Late Sri Ramakrishna Nayak and Sri M. Gangadhar Nayak	December 14, 2011
Chandrika Rao. H Vs. Sri. Srinivas Nayak S/o. Late Ramakrishna Nayak and Gangadhar Naik	December 7, 2011
CHANDRU H N Vs. STATE OF KARNATAKA	January 22, 2011
Changzhou Yongfa Corduroy Co. Ltd. Vs. Commissioner of Custom, Bangalore	March 4, 2011
CHANNABASAPPA Vs. SAFOORABI	June 21, 2011
Channakeshava Reddy, S/o. Late Chikkavenkataramappa, Prop. Sri Sairam Engineering Works Vs. The Labour Inspector	March 11, 2011
CHANNARAJA Vs. STATE OF KARNATAKA	June 21, 2011
Channigaiah S/o Javariah Vs. Somiah Dead by LRs. Smt Jayamma D/o Somiah W/o Shivabyriah and Basaviah	February 28, 2011
Chennegowda, S/o. Sri Bettegowda Vs. The Karnataka State Financial Corporation Established under the State Financial Corporation Act, 1951, rep. by its Manager, The Karnataka State Financial Corporation, rep. by Special Tahasildar and Sri B.V. P	January 19, 2011
Chetan D. Kotian S/o Devappa Babu Kotian and A.V. Surabhi Management Academy Pvt. Ltd. represented by its Director Sri K.B. Srinath Vs. S. Manikya Plastichem Pvt. Ltd. Formerly Known as S. Lon Manekya, A Company Incorporated Under The Provisions	July 14, 2011
Chev. K. M. Joseph, S/o. Late K. M. Mathew Vs. Sri. A. S. Raja, S/o. Late Sahadeva Goundar	November 24, 2011
Chief Executive Officer Zilla Panchayat Mysore District Mysore 570005, District Social Welfare Officer social Welfare Department Mysore District Mysore 570005 and Government College Hostel for Schedule Caste and Schedule Tribe Students Rep. by its Warden Vs.	November 9, 2011
Chief Executive Officer, Zilla Panchayath, Mandya - 571 401 and Assistant Executive Engineer, Panchayath Raj Engineering Sub-DN., (Earlier Known as Zilla Panchayat Engineering Sub-DN. Nagamangala Mandya District - 571 432 Vs. Srinivasa, S/o Chik	July 22, 2011
Chief Traffic Manager BMTC, Central Offices, K.H. Road, Bangalore-27, Rep. By Chief Law Officer, BMTC Vs. Ski Syed Naveed S/O Syed Sattar	December 8, 2011
Chikkakoratti Milk Producers Co-operative Society Limited, Chikkakoratti, Hosakote Taluk, Bangalore Rural District, Rep. by its Secretary and others Vs. Department of Co-operation, M.S. Building, 6th Floor, Dr. Ambedkar Veedhi, Bangalore, Rep. b	July 22, 2011
Chikkakunnappa, since deceased by his LRs. (Sri. Muniraju, S/o. Chikka Kunnappa and others), Ashwath C. since dead by his LRs (Smt. Kalavati, W/o. Late Ashwath C., Smt. Manjula, D/o. Late Ashwath C., Sri. Srinivas A., S/o. Late Ashwath C. and Smt. Chaitan Vs.	March 7, 2011
Chikkanna S/o Late Chikkathimmaiah Vs. Sri M. Harish Kumar S/o Muniraju and Sri T. Shivakumar S/o. C.R. Thammaiah	March 15, 2011
Chikkanna S/o. Chikkarangaiah Vs. State of Karnataka By Kamakshipalya Police	August 11, 2011
CHIKKARAMAIAH Vs. DIVISIONAL CONTROLLER	December 5, 2011
CHIMMANAMADA GANESH Vs. STATE OF KARNATAKA	June 21, 2011
Chinnappa Reddy Vs. Sri C. Nanjundappa	February 17, 2011
Chinnappaiah @ Honga S/o. Huddiranjappa Vs. State by Gauribidanur Rural Police	March 1, 2011
Chinnareddappa @ Chinnareddy Vs. Mr. Naushad Pasha S/o Ameer Lal	November 4, 2011
Chittamma W/o Eranna Vs. M. L. Chandranaik S/o Laxmi Naik	December 7, 2011
Chkkamalavaiah S/o Yajaman Malavaiah Vs. Shi Devadas, S/o Venkatarangappa	December 5, 2011
Choodamani W/o. Shashidhar, Kum. Malathi D/o. Late B Earappa and Kum. Jamuna D/o Late B Earappa Vs. Sri M. Prakash S/o. Late Muttuswamy	April 12, 2011
Chowdeshwari Recreation Association No. 20/50, Kumbalagodu Village and Post, Mysore Road, Kengeri Hobli, Bangalore By its President Vs. State of Karnataka Rep. By its Secretary Home Department, Vidhana Soudha, Bangalore - 560001, The Superintend	November 3, 2011
CHRISTOPHER KARKADA Vs. CHURCH OF SOUTH INDIA MADRAS	November 19, 2011
CIT Vs. INSOTEX INDIA LTD	September 14, 2011
CIT Vs. YASHASWI LEASING AND FINANCE LTD	August 29, 2011
CIT Vs. INFOSYS TECHNOLOGIES LTD	December 9, 2011
CIT Vs. MULBERRY SILK INTERNATIONAL LTD	December 12, 2011
CIT Vs. ASK BROTHERS FAMILY TRUST	November 8, 2011
CIT Vs. INFOSYS TECHNOLOGIES LTD	November 22, 2011
CIT Vs. A.S. KUPPARAJU BROTHERS CHARITABLE FOUNDATION TRUST	September 7, 2011
Citicorp Finance India Limited Vs. State of Karnataka	April 5, 2011
City Municipal Council, B.H. Road, Shimoga - 577 201, Through its Commissioner, Sri B. Jayanna, S/o. N. Basappa and others etc. etc. Vs. Sri S. Rajesh Kumar, S/o. Sajjan Raj	July 22, 2011
Classic Developers A Regd. Partnership Firm represented by Its Managing Partner Sushil Mantri and B.S.N. Hari S/o. Late B.N. Satyanna Vs. Bangalore Electricity Supply Co Ltd., The Deputy General Manager, The Executive Engineer and Karnataka Elec	February 1, 2011
CLASSIC DEVELOPERS BANGALORE REP BY ITS MANAGING PARTNER SUSHIL MANTRI Vs. BANGALORE ELECTRICITY SUPPLY CO LTD	December 16, 2011
Collins Benjemin S/o. Late Herald Benjamin Vs. State of Karnataka rep. by S.P.P.	March 3, 2011
Commissioner and Deputy Commissioner of Income Tax Vs. P.C. Naidu Since deceased by his L.Rs. (Smt. P. Jayasri W/o Late Sri P.C. Naidu, Mr. P. Hemanth Kumar S/o late Sri P.C. Naidu and Ms. P. Sowmyashri D/o late Sri P.C. Naidu)	January 19, 2011
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. SRI K SHIVAKUMAR	January 13, 2011
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. ANURADHA V DHORI	April 21, 2011
Commissioner Bangalore Development Authority Kumara park west, Bangalore-560020 and The Assistant Executive Engineer (West) Ward Office, Vijayanagara B.D.A. Bangalore Vs. Narayana S/o. Hanumaiah Dead by L.Rs.	December 7, 2011
Commissioner Karnataka Housing Board Cauvery Bhavan Bangalore, K.G. Road Bangalore - 560 009 and Special Land Acquisition Officer Karnataka Housing Board Cauvery Bhavan, K.G. Road Bangalore - 560 009 Vs. Smt. Susheelamma W/o late Venkataramanasw	October 31, 2011
COMMISSIONER MYSORE CITY CORPORATION Vs. STATE OF KARNATAKA	December 1, 2011
COMMISSIONER MYSORE URBAN DEVELOPMENT AUTHORITY Vs. K SHIVANNA	January 12, 2011
Commissioner of Bruhath Bangalore Mahanagar Pa like. Bangalore-2, The Chief Accounts Officer, Bruhath Bangalore Mahanagar Palike. Bangalore-2 and The Additional Commissioner, (Administration), Bruhath Bangalore Mahanagar Palike, Bangalore-2 Vs.	December 5, 2011
COMMISSIONER OF C EX Vs. APOLLO POWER SYSTEMS	April 8, 2011
COMMISSIONER OF C. EX. Vs. SHELLYA PLASTICS PVT. LTD.	September 23, 2011
COMMISSIONER OF C. EX. Vs. UNITED TELECOM LTD.	September 28, 2011
COMMISSIONER OF C. EX. Vs. TAFE LTD. (TRACTOR DIVISION)	April 6, 2011
COMMISSIONER OF C. EX. Vs. INTERPLEX ELECTRONICS INDIA PVT. LTD.	September 15, 2011
COMMISSIONER OF C. EX. & S.T. Vs. A.B.B. LTD.	September 15, 2011
COMMISSIONER OF C. EX. & S.T. Vs. BIOCON LTD.	September 22, 2011
COMMISSIONER OF C. EX., BANGALORE-I Vs. MCI CREATIONS	September 15, 2011
COMMISSIONER OF C. EX., BANGALORE-II Vs. LANYARD FOODS LTD.	April 11, 2011
COMMISSIONER OF C. EX., BANGALORE-III Vs. SCORPIO ENGINEERING PVT. LTD.	September 15, 2011
COMMISSIONER OF C. EX., BANGALORE-III Vs. T.D. POWER SYSTEMS PVT. LTD.	February 28, 2011
COMMISSIONER OF C. EX., CUS. AND S.T. Vs. BASANT FLOORINGS PVT. LTD	August 12, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ICL SUGARS LTD.	April 8, 2011
Commissioner of Central Excise Vs. Dhiren Gandhi	September 23, 2011
Commissioner of Central Excise Vs. Saturn Industries	March 1, 2011
Commissioner of Central Excise Vs. Biocon Ltd.	February 9, 2011
Commissioner of Central Excise Vs. Town Hall Committee, Mysore City Corporation	April 13, 2011
Commissioner of Central Excise Vs. Wolfra Tech Private Limited	February 28, 2011
Commissioner of Central Excise Vs. Tafe Ltd. (Tractor Division)	March 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GOKAK MILLS	November 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD	January 6, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JINESHWAR MALLEABLE	November 11, 2011
Commissioner of Central Excise Vs. Hemant N. Talekar	September 15, 2011
Commissioner of Central Excise Vs. Tata Advanced Materials Ltd.	April 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. J K INDUSTRIES LTD	March 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. J K INDUSTRIES LTD	April 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. RAI AND ASSOCIATES	April 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. STANZEN TOYOTETSU INDIA P LTD	April 8, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PRESSCOM PRODUCTS	March 7, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL PRAXAIR OXYGEN COMPANY (P.) LTD.	June 9, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SANKALA INDUSTRIES	September 15, 2011
COMMISSIONER OF CENTRAL EXCISE AND S T Vs. ABB LIMITED	March 23, 2011
Commissioner of Central Excise and Service Tax Vs. Adecco Flexione Workforce Solutions Ltd.	September 8, 2011
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. BILL FORGE PVT LTD	April 5, 2011
Commissioner of Central Excise and Service Tax Vs. Micro Labs Ltd.	June 9, 2011
Commissioner of Central Excise and Service Tax Large Taxpayer Unit, JSS Towers, Banashankari III Stage Bangalore - 560085 Vs. M/s. Biocon Limited 20th KM, Hosur Road, Electronic City, Bangalore - 560100	April 12, 2011
Commissioner of Central Excise and Service Tax, Large Taxpayer Unit Vs. ACE Designers Ltd.	April 8, 2011
Commissioner of Central Excise and Service Tax, LTU. Vs. ABB Ltd.	March 23, 2011
Commissioner of Central Excise and Service Tax., Large Taxpayer Unit Vs. ABB Limited, GIDC	March 23, 2011
Commissioner of Central Excise and St, Large Taxpayer Unit, Bangalore Vs. Dell International Services India Private Limited	September 22, 2011
Commissioner of Central Excise Bangalore I Commissionerate, C.R. Building, Queens Road, Bangalore - 560 001 Vs. M/S. MTR Foods Limited., No. 80, Bommasandra Industrial Area, Hebbagodi, Anekal Taluk, Bangalore - 562 158	August 11, 2011
Commissioner of Central Excise, (Administrative) 7th Floor, Trade Centre, Bunts Hostel Road, Mangalore - 575003 Vs. M/s. Indian Oil Corporation Limited, Panambur, Mangalore - 575010	April 12, 2011
Commissioner of Central Excise, Bangalore Vs. Kailash Auto Builders Ltd.	April 11, 2011
Commissioner of Central Excise, Bangalore - I Commissionerate, Bangalore-560001 Vs. M/s. Bhuwalka Steel Industries Ltd., 10th Mile, Old Madras Road, Bandapura Village Bangalore-560049	April 12, 2011
Commissioner of Central Excise, Bangalore - I Commissionerate, C.R. Building, Queens Road, Bangalore - 560001 Vs. M/s. Graphite India Ltd., Vishveswaraya Industrial Area, Whitefield, Bangalore - 560066	April 12, 2011
Commissioner of Central Excise, Bangalore - II Commissionerate, Bangalore - 560001 Vs. M/s. Ennar Cements Pvt. Ltd., No, 78, Salakatte, Chikkanayakanahalli Taluk, Tumkur District and M/s. Seshashaila Cements Pvt. Ltd., Sadahaili, Chikkanayakanah	April 12, 2011
Commissioner of Central Excise, Bangalore - III Commissionerate, C.R. Building, Queens Road, Bangalore - 560001 Vs. M/s. Motherson Sumi Electric Wires, No. 13-B, Phase-I, Industrial Area, Kumbalgodu, Bangalore - Mysore Road, Bangalore - 560074@r	April 12, 2011
Commissioner of Central Excise, Bangalore - III, Commissionerate Vs. Oswal High Tech (P.) Ltd.	March 31, 2011
Commissioner of Central Excise, Bangalore II Commissioner ate, P.B.No. 5400, Queens Road, Bangalore-560001 Vs. M/s. Maini Precision Products Pvt. Ltd., B-59/B-165, 1st stage, Peenya Industrial Estate, Bangalore - 560058	April 12, 2011
Commissioner of Central Excise, Bangalore-1 Vs. Bhuwalka Alloys (P.) Ltd.	April 12, 2011
Commissioner of Central Excise, Bangalore-I Vs. Aravind Brands Ltd.	July 21, 2011
Commissioner of Central Excise, Bangalore-I Vs. Bell Ceramics Ltd.	September 15, 2011
Commissioner of Central Excise, Bangalore-I Commissionerate Vs. IFB Industries Ltd.	April 8, 2011
Commissioner of Central Excise, Bangalore-I Commissionerate Vs. Ecof Industries (P.) Ltd.	April 8, 2011
Commissioner of Central Excise, Bangalore-I Commissionerate, C.R. Building, Queens Road, Bangalore - 560001 Vs. M/s. Geltec Ltd., (Formerly known as Banner Pharmacapas (India) Pvt Ltd.), No. 24, 26/3, 27/2, Yadavanahalli Village, Attibele Hobli,	April 12, 2011
Commissioner of Central Excise, Bangalore-II Vs. SLR Steels Ltd.	March 10, 2011
Commissioner of Central Excise, Bangalore-III Vs. Personality Ltd.	March 3, 2011
Commissioner of Central Excise, Bangalore-III commissionerate, C.R. Building, Queens Road, Bangalore- 560001 Vs. M/s. Kamal Bells, No. A-92/2, Industrial Estate, Rajajinagar, Bangalore - 560044	April 12, 2011
Commissioner of Central Excise, Belgaum Vs. Gokak Mills	July 29, 2011
Commissioner of Central Excise, Commissionerate Vs. T.G. Kirloskar Automotive (P.) Ltd.	April 21, 2011
Commissioner of Central Excise. Vs. Abinandan Petro Pack Pvt. Ltd.	March 7, 2011
Commissioner of Central Excise. Vs. Geneva Fine Punch Enclosures Ltd.	January 27, 2011
Commissioner of Central Excise. Vs. Sree Chamundeswari Sugars Ltd.	February 11, 2011
Commissioner of Central Excise. Vs. Solectron Centum Electronics Ltd.	March 8, 2011
Commissioner of Central Excise. Vs. Axialo Industries	February 28, 2011
Commissioner of Central Excise. Vs. Pacific Pharmaceuticals	March 7, 2011
Commissioner of Central Excise. Vs. Om Pharmaceuticals Ltd.	March 8, 2011
Commissioner of Central Excise. Vs. ITC Limited	March 7, 2011
Commissioner of Central Excise. Vs. Rajashri Packagers Ltd.	March 7, 2011
Commissioner of Central Excise. Vs. Progressive Systems	February 8, 2011
Commissioner of Central Excise. Vs. Stella Rubber Works	March 3, 2011
Commissioner of Central Excise. Vs. Mangalore Refinery and Petrochemicals Ltd.	January 20, 2011
Commissioner of Central Excise. Vs. Mysore Electrical Industries Ltd.	March 3, 2011
Commissioner of Central Excise. Vs. Mtr Foods Ltd.	January 13, 2011
Commissioner of Central Excise. Vs. Switchgear and Control Technics P. Ltd.	April 1, 2011
Commissioner of Central Excise. and S. Tax, LTU Vs. Bharat Electronics Ltd.	March 8, 2011
Commissioner of Central Excise. and S.T. Vs. Larsen and Toubro Ltd.	January 27, 2011
Commissioner of Central Excise. and S.T. Vs. ABB Ltd.	January 25, 2011
Commissioner of Central Excise. and S.T., Bangalore Vs. Micro Labs Ltd.	January 27, 2011
Commissioner of Central Excise. and S.T., Bangalore Vs. Mico Ltd.	June 3, 2011
Commissioner of Central Excise. and S.T., Ltu, Bangalore Vs. Volvo India Ltd.	April 13, 2011
Commissioner of Central Excise. and Service Tax, L.T.U., Bangalore Vs. TNT Ltd.	April 12, 2011
Commissioner of Central Excise. and Service Tax, Mangalore Vs. S.S. Maritime	February 10, 2011
Commissioner of Central Excise., Bangalore Vs. Beaver Automotive Pvt. Ltd.	April 7, 2011
Commissioner of Central Excise., Bangalore-I Vs. Resil Chemicals Pvt. Ltd.	April 6, 2011
Commissioner of Central Excise., Bangalore-I Vs. Shanti Polypacks (India) Pvt. Ltd.	April 11, 2011
Commissioner of Central Excise., Bangalore-I Vs. ECOF Industries Pvt. Ltd.	February 3, 2011
Commissioner of Central Excise., Bangalore-I Vs. Aravind Clothing Ltd.	June 3, 2011
Commissioner of Central Excise., Bangalore-II Vs. Madras Cements Ltd.	April 11, 2011
Commissioner of Central Excise., Bangalore-II Vs. Millipore India Pvt. Ltd.	April 11, 2011
Commissioner of Central Excise., Bangalore-II Vs. Vetril Electronics Pvt. Ltd.	April 21, 2011
Commissioner of Central Excise., Bangalore-II Vs. Saravana Alloys Steels (P) Ltd.	April 8, 2011
Commissioner of Central Excise., Bangalore-II Vs. Gokaldas Intimate Wear	April 11, 2011
Commissioner of Central Excise., Bangalore-II Vs. Gokaldas Images (P) Ltd.	April 6, 2011
Commissioner of Central Excise., Bangalore-II Vs. Pushpadeep Enterprises	October 13, 2011
Commissioner of Central Excise., Bangalore-II Vs. Bremels Rubber Industries Pvt. Ltd.	March 10, 2011
Commissioner of Central Excise., Bangalore-III Vs. Tata Auto Comp Systems Ltd.	April 11, 2011
Commissioner of Central Excise., Bangalore-III Vs. Kenna Metal Widia [India] Ltd.	July 21, 2011
Commissioner of Central Excise., Bangalore-III Vs. Tata Auto Components Systems Ltd.	September 9, 2011
Commissioner of Central Excise., Bangalore-III Vs. Stella Rubber Works (Unit-II)	February 28, 2011
Commissioner of Central Excise., Bangalore-III Vs. Bhazrat Heavy Electricals Ltd.	February 10, 2011
Commissioner of Central Excise., Bangalore-III Vs. Himalaya Drug Co. Ltd.	April 1, 2011
Commissioner of Central Excise., CUS. and S.T., Belgaum Vs. Jindal South West Steel Ltd.	June 9, 2011
Commissioner of Central Excise., Cus. and S.T., Mysore Vs. Vinay Chandra	July 29, 2011
Commissioner of Central Excise., Cus. and St., Belgaum Vs. Bellary Steels and Alloys Ltd.	July 29, 2011
Commissioner of Central Excise., Mangalore Vs. Hindustan Petroleum Corporation Ltd.	April 12, 2011
Commissioner of Central Excise., Mangalore Vs. NISA Industrial Service Pvt. Ltd.	September 15, 2011
Commissioner of Central Excise., Mangalore Vs. Kudremukh Iron and Steel Co. Ltd.	April 1, 2011
Commissioner of Central Excise., Mysore Vs. Jaladarshini Pipes Pvt. Ltd.	January 27, 2011
Commissioner of Central Excises Bangalore II Commissionerate Bangalore Vs. M/s. Tata Steel Ltd. Wire Division Plot No. 28/C Doddabllapur Wire Plant KIADB Industrial Area Doddabliapur - 561203	September 16, 2011
COMMISSIONER OF COMMERCIAL TAXES Vs. HENNUR BANASWADI COSMO POLITAN CLUB	January 19, 2011
COMMISSIONER OF CUS Vs. JINDAL VIJAYANAGAR STEEL LTD	August 25, 2011
Commissioner of Custom, Bangalore Vs. Next Fashion Creators Pvt. Ltd.	August 11, 2011
Commissioner of Custom, Bangalore Vs. Hewlett Packard India Sales Ltd.	August 11, 2011
COMMISSIONER OF CUSTOMS Vs. LEELA SCOTTISH LACE LTD	February 18, 2011
COMMISSIONER OF CUSTOMS Vs. MOTOROLA INDIA LIMITED	April 21, 2011
COMMISSIONER OF CUSTOMS Vs. B. DAYALAL JAIN	September 29, 2011
Commissioner of Customs Vs. Comat Technologies Pvt. Ltd.	September 22, 2011
Commissioner of Customs Vs. Rasi Offset Printers	September 22, 2011
Commissioner of Customs Vs. Powerica Ltd.	September 22, 2011
Commissioner of Customs, Bangalore Vs. Five Star Shipping Co. Ltd.	April 18, 2011
Commissioner of Customs, Bangalore Vs. Rajesh Exports Ltd.	September 8, 2011
Commissioner of Customs, Bangalore Vs. Sami Labs Ltd.	June 9, 2011
Commissioner of Customs, Bangalore Vs. Shiva Auto Works	August 12, 2011
Commissioner of Customs, Bangalore Vs. S.D. Mookerjea	August 4, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. NATURAL STONE EXPORTS LTD	November 3, 2011
Commissioner of Customs, Bangalore Vs. B.B.S. Pens (India) Pvt. Ltd.	June 16, 2011
Commissioner of Customs, Bangalore Vs. G.M. Exports	July 28, 2011
Commissioner of Customs, Bangalore Vs. Hitachi Koki India Pvt. Ltd.	March 31, 2011
Commissioner of Customs, Bangalore Vs. M.N.S. Exports (P) Ltd.	June 16, 2011
Commissioner of Customs, Bangalore Vs. Sun Knit Wear Pvt. Ltd.	August 11, 2011
Commissioner of Customs, Bangalore Vs. Merchant Impex	September 22, 2011
Commissioner of Customs, Bangalore-I Vs. Wipro Ltd. (Info Tech Group)	November 3, 2011
Commissioner of Customs, Mangalore Vs. Steel Complex Ltd.	June 2, 2011
Commissioner of Customs, Mangalore Vs. Terapanth Foods Ltd.	October 14, 2011
Commissioner of Customs, Mangalore Vs. Sterling Foods	April 15, 2011
Commissioner of Income Tax Vs. Sree Krishna Promoters and Builders	August 22, 2011
Commissioner of Income Tax Vs. Bangalore Leather and Leather Crafts Ltd.	September 5, 2011
Commissioner of Income Tax Vs. Bhartiya Reserve Bank Note Mudran (P.) Ltd.	August 30, 2011
Commissioner of Income Tax Vs. Buhler India Ltd.	September 14, 2011
Commissioner of Income Tax Vs. Gokuldas Exports	November 8, 2011
Commissioner of Income Tax Vs. Kishore and Co.	October 28, 2011
Commissioner of Income Tax Vs. Parasamal Babulal Jain	September 14, 2011
Commissioner of Income Tax Vs. R. Sridhar	November 28, 2011
Commissioner of Income Tax Vs. Vishalam Seshadri	August 2, 2011
COMMISSIONER OF INCOME TAX Vs. ANAND TECHNOLOGY RESOURCE PARK P LTD	August 30, 2011
COMMISSIONER OF INCOME TAX Vs. MICRO NOVA PHARMACEUTICALS P LTD	August 11, 2011
COMMISSIONER OF INCOME TAX Vs. PAI PROVISION STORES	August 22, 2011
COMMISSIONER OF INCOME TAX Vs. YOKOGAWA INDIA LTD	August 29, 2011
COMMISSIONER OF INCOME TAX Vs. SAMI LABS LTD	February 14, 2011
COMMISSIONER OF INCOME TAX Vs. T.K. DAYALU	June 20, 2011
COMMISSIONER OF INCOME TAX Vs. PARAG KOTECHA	July 4, 2011
COMMISSIONER OF INCOME TAX Vs. R. HANUMAIAH ASSOCIATES	July 12, 2011
COMMISSIONER OF INCOME TAX Vs. KAVERI TELECOMS LTD	July 13, 2011
COMMISSIONER OF INCOME TAX Vs. S.L.N. TRADERS	July 13, 2011
COMMISSIONER OF INCOME TAX Vs. PAGARIYA NANDAKISHORE SUWALALJI	July 13, 2011
COMMISSIONER OF INCOME TAX Vs. BLACK PEARL HOTELS (P) LTD	July 13, 2011
COMMISSIONER OF INCOME TAX Vs. LATE H. R. BASAVARAJ	July 15, 2011
COMMISSIONER OF INCOME TAX Vs. K. CHANDRAKANTH KINI	July 18, 2011
COMMISSIONER OF INCOME TAX Vs. NOKIA SIEMENS NETWORKS INDIA	July 18, 2011
COMMISSIONER OF INCOME TAX Vs. MAXIM INDIA INTEGRATED CIRCUIT DESIGN P LTD	July 26, 2011
COMMISSIONER OF INCOME TAX Vs. K.C. PUTTASWAMY GOWDA	July 27, 2011
COMMISSIONER OF INCOME TAX Vs. VIJAYA BANK	July 27, 2011
COMMISSIONER OF INCOME TAX Vs. H.E. MYNUDDIN PASHA	July 27, 2011
COMMISSIONER OF INCOME TAX Vs. CANFIN HOMES LTD	August 1, 2011
COMMISSIONER OF INCOME TAX Vs. SASKEN COMMUNICATIONS TECH LTD	August 2, 2011
COMMISSIONER OF INCOME TAX Vs. JUPITER BIO-SCIENCE LTD	August 3, 2011
COMMISSIONER OF INCOME TAX Vs. YOKOGAWA INDIA LTD	August 9, 2011
COMMISSIONER OF INCOME TAX Vs. ARAVIND PRAKASH MALPANI	January 4, 2011
COMMISSIONER OF INCOME TAX Vs. ISLAMIC ACADEMY EDUCATION	January 4, 2011
COMMISSIONER OF INCOME TAX Vs. H. ANIL KUMAR	January 4, 2011
COMMISSIONER OF INCOME TAX Vs. RINKU CHAKRABORTHY	January 6, 2011
COMMISSIONER OF INCOME TAX Vs. INTEL TECH INDIA (P) LTD	January 12, 2011
COMMISSIONER OF INCOME TAX Vs. BAEHAL SOFTWARE LTD	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. RUDRA INDUSTRIAL COMMERCIAL CORPORATION	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. SHAMNUR SAVITHRAMMA KALLAPPA PUBLIC TRUST	January 25, 2011
COMMISSIONER OF INCOME TAX Vs. EXPERT OUTSOURCE (P) LTD	March 1, 2011
COMMISSIONER OF INCOME TAX Vs. LATE H.R. BASAVARAJ BY LR HRB FAMILY TRUST	April 11, 2011
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES	May 23, 2011
COMMISSIONER OF INCOME TAX Vs. T. SATISH U. PAI	May 24, 2011
COMMISSIONER OF INCOME TAX Vs. GANJAM NAGAPPA	May 26, 2011
COMMISSIONER OF INCOME TAX Vs. H.M. CONSTRUCTIONS	June 8, 2011
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. DECCAN CREATIONS (P) LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. MILLIPORE INDIA P. LTD	February 3, 2011
COMMISSIONER OF INCOME TAX Vs. FANUC INDIA LTD	February 7, 2011
COMMISSIONER OF INCOME TAX Vs. ACE DESIGNERS LTD	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. BHARATI BT LTD	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. SUBBALAKSHMI	September 12, 2011
COMMISSIONER OF INCOME TAX Vs. LAWRENCE D'SOUZA	September 14, 2011
COMMISSIONER OF INCOME TAX Vs. STATE	September 19, 2011
COMMISSIONER OF INCOME TAX Vs. TATA ELXSI LTD	August 30, 2011
COMMISSIONER OF INCOME TAX Vs. ANNAPOORNAMMA CHANDRASHEKAR	September 28, 2011
COMMISSIONER OF INCOME TAX Vs. N. SANNAMMA	October 7, 2011
COMMISSIONER OF INCOME TAX Vs. DSL SOFTWARE LTD	October 12, 2011
COMMISSIONER OF INCOME TAX Vs. WIPRO LTD	October 15, 2011
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LTD	October 15, 2011
COMMISSIONER OF INCOME TAX Vs. SAMSUNG ELECTRONICS CO. LTD	October 15, 2011
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	October 15, 2011
COMMISSIONER OF INCOME TAX Vs. LUWA INDIA LTD	November 30, 2011
COMMISSIONER OF INCOME TAX Vs. SANU FAMILY TRUST	December 7, 2011
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	December 8, 2011
COMMISSIONER OF INCOME TAX Vs. WIPRO FINANCE LTD	November 16, 2011
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	October 21, 2011
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	November 4, 2011
COMMISSIONER OF INCOME TAX Vs. HORIZON CAPITAL LTD	October 24, 2011
COMMISSIONER OF INCOME TAX Vs. COMPAQ ELECTRIC LTD	October 18, 2011
COMMISSIONER OF INCOME TAX Vs. VRINDA P. ISSAC	October 18, 2011
COMMISSIONER OF INCOME TAX Vs. ISRO SATELLITE CENTRE	October 28, 2011
Commissioner of Income Tax Vs. Himatsingka Seide and Co. Ltd.	November 2, 2011
Commissioner of Income Tax Vs. Amitronics (P) Ltd.	November 23, 2011
Commissioner of Income Tax Vs. Anitha Rajagopal Rao	January 11, 2011
Commissioner of Income Tax Vs. Khoday India Ltd.	November 2, 2011
Commissioner of Income Tax Vs. Hindustan Aeronautics Ltd.	September 28, 2011
COMMISSIONER OF INCOME TAX Vs. INDRAMMA	July 15, 2011
COMMISSIONER OF INCOME TAX Vs. MICRO LABS LIMITED	August 26, 2011
COMMISSIONER OF INCOME TAX Vs. S MOHAN KUMAR	February 7, 2011
COMMISSIONER OF INCOME TAX & JOINT COMMISSIONER OF INCOME TAX Vs. RANKA AND RANKA	November 2, 2011
Commissioner of Income Tax and another Vs. Swarnagiri Wire Insulations Pvt. Ltd.	May 27, 2011
Commissioner of Income Tax and another Vs. B. Sunil Kumar	September 26, 2011
Commissioner of Income Tax and another Vs. Rudra Industrial Comm. Corporation	January 25, 2011
Commissioner of Income Tax and another Vs. SLN Traders	July 13, 2011
Commissioner of Income Tax and another Vs. Samsung Electronics Co. Ltd.	November 2, 2011
Commissioner of Income Tax and another Vs. Toyota Kirloskar Motors Pvt. Ltd.	March 23, 2011
Commissioner of Income Tax and another Vs. Shri Krishna Mohan	September 26, 2011
Commissioner of Income Tax and Dy. Commissioner of Income Tax Vs. Gayathri Foundation	November 9, 2011
Commissioner of Income Tax and others Vs. H.B. Jairaj	September 16, 2011
Commissioner of Income Tax and others Vs. Tyco Electronics Tools India (P) Ltd.	December 12, 2011
Commissioner of Income Tax and The Assistant Commissioner of Income Tax and others etc. etc. Vs. Millipore India Pvt. Ltd. and others etc. etc.	February 3, 2011
Commissioner of Income Tax C.R. Building Queens Road Bangalore and The Assistant Commissioner of Income Tax Circle-6(1) Queens Road Bangalore Vs. M/s Mittal Creations No. 5. F-2, I Phase Peenya Industrial Area Bangalore	April 12, 2011
Commissioner of Income Tax Central Circle, C.R. Building, Queens Road Bangalore, The Assistant Commissioner of Income Tax Circle 12(3), C.R. Building, Queens Road, Bangalore Vs. M/S Sahney Commutators (P) Ltd. No. 78, Victoria Road, Bangalore-56	April 12, 2011
Commissioner of Income Tax CR Building Queens Road. Bangalore-560001 and The Deputy Commissioner of Income Tax Company Circle 4(1) CR Building Queens Road Bangalore Vs. M/s. Gowri Gopal Textile Processing Pvt. Ltd., No. 1195, 22nd A Cross 23rd M	September 19, 2011
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION Vs. SUNRAY COMPUTERS (P) LTD	October 21, 2011
Commissioner of Income Tax Karnataka (Central) Central Revenue Buildings Queens Road Bangalore 560001 Vs. Late Sri H R Basavaraj By Legal Representative M/5 HRB Family Trust 26/2-A, Sankey Road Bangalore	April 11, 2011
Commissioner of Income Tax Karnataka (Central) Central Revenue Buildings Queens Road Bangalore-560001 Vs. Late Sri H.R. Basavaraj by Legal Representative M/s. H.R.B. Family Trust 26/2-A, Sankey Road Bangalore	July 15, 2011
Commissioner of Income Tax, Bangalore Vs. Kurlon Ltd.	July 20, 2011
Commissioner of Income Tax, Bangalore Vs. Mittal Creations	April 12, 2011
Commissioner of Income Tax, Central Circle, Bangalore Vs. I.G. Petrochemicals Ltd.	January 4, 2011
Commissioner of Income Tax, Central Circle, Bangalore Vs. Chinnanachi Muthu Construction and Co.	January 18, 2011
Commissioner of Income Tax, Hubli Vs. Flowserve Microfinish Valves (P.) Ltd.	October 28, 2011
Commissioner of Income Tax, Hubli Vs. Somarasa Distilleries (P.) Ltd.	October 28, 2011
Commissioner of Income Tax, Karnataka (Central) Vs. H.R. Basavaraj	July 15, 2011
Commissioner of Income Tax-III Vs. Sitel Operating Corporation India Ltd.	November 2, 2011
COMMISSIONER OF INCOME-TAX Vs. NAMDHARI SEEDS PVT LTD	October 24, 2011
COMMISSIONER OF INCOME-TAX Vs. MUKTA	October 19, 2011
COMMISSIONER OF INCOME-TAX AND ANOTHER Vs. SUNIL KINI K	July 18, 2011
COMMISSIONER OF INCOME-TAX AND ORS Vs. DEPUTY COMMISSIONER OF INCOME-TAX AND ORS	January 4, 2011
COMMISSIONER OF INCOME-TAX BANGALORE Vs. HP GLOBAL SOFT LTD	August 2, 2011
Commissioner of Income-tax, Bangalore Vs. Maxim India Integrated Circuit Design (P.) Ltd.	July 26, 2011
Commissioner of Income-tax, Bangalore Vs. Nokia Siemens Networks India (P.) Ltd.	July 18, 2011
Commissioner of Income-Tax, C.R Building, Queens Road, Bangalore, The Deputy Commissioner of Income Tax Special Range - 15, Bombay and DY. Commissioner of Income Tax, Circle 11 (3) Rashtrothana Building, Nrupathunga Road, Bangalore Vs. M/s H.P	August 2, 2011
Commissioner of Income-Tax, C.R. Building, Queens Road, Bangalore and The Deputy Commissioner of Income-Tax, Central Circle 2(1) C.R. Building, Queens Road, Bangalore Vs. M/s. Ask Brothers Family Trust, 44, Race Course Road, Bangalore	November 8, 2011
Commissioner of Income-Tax, C.R. Building, Queens Road, Bangalore and The Joint commissioner of Income-Tax(Asst), Special Range-2., C.R. Building, Queens Road, Bangalore Vs. M/s. Micro Nova Pharmaceuticals Pvt. Ltd., No. 3, Queens Road, Bangalor	August 11, 2011
Commissioner of Income-tax, Central circle C.R. Building, Queens Road, Bangalore and The Deputy Commissioner of Income-tax, Central Circle I, C.R. Building, Queens Road, Bangalore Vs. M/s. Gokuldas Exports. No. 70, Mission Road, Bangalore@respon	November 8, 2011
Commissioner of Income-Tax, International Taxation, Rastrothana Building, Nrupatunga Road, Bangalore and the Income Tax Officer (Intl. Taxation) Ward 19(2), Rastrothana Building, Nrupatunga Road, Bangalore Vs. M/s Wipro Ltd., Doddakannelli, Sar	October 15, 2011
Commissioner of S.T, Bangalore Vs. Maini Material Movement Pvt. Ltd	April 13, 2011
Commissioner of S.T., Bangalore Vs. Siemens Vdo Automotive Ltd.	April 13, 2011
Commissioner of S.T., Bangalore Vs. Karnataka State Beverages Corpn. Ltd.	April 13, 2011
Commissioner of S.T., Bangalore Vs. Aquamall Water Solutions Ltd.	April 13, 2011
Commissioner of S.T., Bangalore Vs. Relq Software Pvt. Ltd.	April 20, 2011
Commissioner of S.T., Bangalore Vs. Metro Cash and Carry	January 28, 2011
COMMISSIONER OF SERVICE TAX Vs. MOBILES AND SIMS	July 29, 2011
COMMISSIONER OF SERVICE TAX Vs. SCOTT WILSON KIRKPATRICK INDIA PVT LIMITED	April 21, 2011
COMMISSIONER OF SERVICE TAX Vs. AQUAMALL WATER SOLUTIONS LTD	April 13, 2011
COMMISSIONER OF SERVICE TAX Vs. WINGS GROUP OF COMPANIES	April 19, 2011
Commissioner of Service Tax Vs. The Grand Ashok	April 20, 2011
COMMISSIONER OF SERVICE TAX Vs. C AHEAD INFO TECHNOLOGIES INDIA PVT. LTD.	August 25, 2011
Commissioner of Service Tax, Bangalore Vs. VEE AAR Secure	January 27, 2011
Commissioner of Service Tax, Bangalore Vs. Top Security Ltd.	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Denso Corporation	July 1, 2011
Commissioner of Service Tax, Bangalore Vs. Prakash and Co.	July 29, 2011
Commissioner of Service Tax, Bangalore Vs. Prasad Bidappa	September 9, 2011
Commissioner of Service Tax, Bangalore Vs. Pimac Engg. and Services P. Ltd.	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Tottori Sanyo Electric Company	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Aravind Fashions Ltd.	September 22, 2011
Commissioner of Service Tax, Bangalore Vs. Handimann Services Ltd.	September 22, 2011
Commissioner of Service Tax, Bangalore Vs. Lincoln Helios (India) Limited	April 12, 2011
Commissioner of Service Tax, Bangalore Vs. Prakash Air Freight Pvt. Ltd.	April 12, 2011
Commissioner of Service Tax, Bangalore Vs. Vinayaka Travels	January 27, 2011
Commissioner of Service Tax, Bangalore Vs. Widia GMBH	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Fruition Informatics (P) Ltd.	July 14, 2011
Commissioner of Service Tax, Bangalore Vs. Lakshminarayana Mining Co.	April 20, 2011
Commissioner of Service Tax, Bangalore Vs. John Fowler (I) Ltd.	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Madura Coats Pvt. Ltd.	September 15, 2011
Commissioner of Service Tax, Bangalore Vs. Master Kleen	September 8, 2011
Commissioner of Service Tax, Bangalore Vs. Shah Polymers	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Goetze TP (India) Ltd.	April 13, 2011
Commissioner of Service Tax, Bangalore Vs. Bharat Fritz Werner	April 12, 2011
Commissioner of Service Tax, Bangalore Vs. Siddarth Polymers	April 13, 2011
Commissioner of Service Tax, Service Tax Commissionerate Vs. Booz Allen and Hamilton Inc.	August 12, 2011
Commissioner of Service Tax, Service Tax Commissionerate Vs. Molex (India) Ltd.	April 13, 2011
Commissioner of Service Tax, Service Tax Commissionerate Vs. Motor World	April 21, 2011
Commissioner of Service Tax, Service Tax Commissionerate, Bangalore Vs. LSG Sky Chef India Pvt. Ltd.	April 20, 2011
Commissioner of Service Tax, Service Tax Commissionerate, Bangalore Vs. AK and I Advertising Private Lt d	July 28, 2011
Commissioner of Service Tax, Service Tax Commissionerate, Bangalore Vs. Karnataka State Warehousing Corporation	February 4, 2011
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 5600217 Vs. M/s. Scorpion Security Limited, Palace Ground, Vasanth Nagar, Bangalore - 560052	April 12, 2011
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 560027 Vs. M/s Prudent Communication Systems (P) Ltd., No. 18, Railway Parallel Road, Kumara Park East, Bangalore - 560001	April 12, 2011
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 560027 Vs. M/s. Waters India Pvt. Ltd., Plot No. 36-A, II Phase Peenya Industrial Area, Bangalore - 560058	April 12, 2011
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P; Complex, Lalbagh Road, Bangalore Vs. M/s. AMCO Batteries Limited, No. 337, Mysore Road, Bangalore - 560025	April 12, 2011
Commissioner, Bangalore Development Authority, Bangalore Vs. Kum. Anuradha V. Dhori	April 21, 2011
Commissioner, for Commercial Taxes, The Joint Commissioner (Intelligence), of Commercial Taxes, The Assistant Commissioner of Commercial Taxes and The State of Karnataka, By its Secretary, Finance Department and others etc. etc. Vs. Hennur by it	January 19, 2011
COMMISSONER OF INCOME TAX Vs. MUKTA SRIDHAR	October 19, 2011
COMMISSONER OF INCOME TAX Vs. TYCO ELECTRONICS TOOLS INDIA (P) LTD	December 12, 2011
COMMISSOPNER OF INCEOME TAX Vs. FUSION SOFTWARE ENGG. (P) LTD	November 2, 2011
COMMR OF CUS Vs. TOYOTA KIRLOSKAR AUTO PARTS PVT LTD	July 21, 2011
COMMR. OF C. EX. Vs. FEDERAL MOGUL TPR INDIA LTD	August 25, 2011
COMMR. OF C. EX. Vs. KARNATAKA VIDYUTH KARKAHANE LTD.	June 9, 2011
COMMR. OF C. EX. & S.T., LTU Vs. ABB LTD.	July 29, 2011
COMMR. OF C. EX. AND CUS. Vs. MAHAKOSHAL BEVERAGES PVT. LTD.	July 29, 2011
COMMR. OF C. EX., BANGALORE-I Vs. SUN ELECTRONIC TECHNOLOGIES LTD.	October 13, 2011
COMMR. OF C. EX., BANGALORE-III Vs. TRIVENI ENGINEERING & INDUS. LTD.	April 20, 2011
COMMR. OF C. EX., CUS. AND S.T. Vs. ELVEETY INDUSTRIES PVT. LTD.	August 12, 2011
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. BELLARY COMPUTERS	August 18, 2011
Comptroller and Auditor General of India, The Accountant General (A and E) and The Secretary to Government of India Ministry of Finance Vs. Sri Knagaraja S/o Late K. Krishnamurthy and Sri M.R. Radhakantha S/o Late M.R. Ramaiah	September 22, 2011
Consolidated Engineering Enterprises repd. by its Partner Sri. N.A. Mohammed Vs. The Principal Secretary to Government Irrigation Department (Minor Irrigation), The Executive Engineer Minor Irrigation Division and Sri. B.M. Rama Prasad Chief Eng	July 29, 2011
Crystal Marble and Granite Pvt. Ltd. Vs. Commissioner of Custom, Bangalore	September 15, 2011
D J AJITHPRASAD Vs. D G NAGARAJU	April 21, 2011
D KARIYAPPA Vs. THIMMABOVI	December 5, 2011
D P VENKATESHAPPA Vs. POWER GRID CORPORATION OF INDIA LIMITED HOSUR TALUK TAMILNADU	December 5, 2011
D RUDRAPPA Vs. SPECIAL DEPUTY COMMISSIONER	January 27, 2011
D SUDHAKAR Vs. D N JEEVARAJU	February 14, 2011
D T SRIDHAR Vs. B K SANGAMESHWAR	July 13, 2011
D. Basavaraj S/o. Sri. D. Danappa Vs. The State of Karnataka, Revenue Department by its Revenue Secretary, The City Municipal Council, by its Commissioner and The President, The City Municipal Council	June 17, 2011
D. Bhaktavatsala S/o fate Dharmanaidu Vs. Mahadeva S/o late Honnappa and others	November 8, 2011
D. Bhaskaran S/o Late R.V. Duraisamy Vs. Sri. N.V. Murthy S/o Late. V.K. Narasimhan Hindu	December 1, 2011
D. Chandrashekar S/o D. Sannegouda Ors. Vs. The State of Karnataka reptd. by Chief Secretary, Govt of Karnataka, The State of Karnataka reptd. by The Secretary, Department of Home, The Department of Urban Development, Govt. of Karnataka reptd. b	August 9, 2011
D. Chikkabasapppa Since dead by his LRs, D.C. Basavaraju S/o Late D. Chikkabasapppa and Smt. Yeshodamma D/o late D. Chikkabasapppa Vs. State of Karnataka By its Commissioner and Secretary Revenue Department Vidhana Soudha Bangalore - 1, The Land	November 9, 2011
D. Girijamba w/o Dr. M.S. Thippeswamy, 42 years. Senior Specialist (TB and Chest Diseases), Health and Family Welfare Service, O/o The Director of Health and Family Welfare Services, Anandarao Circle, Bangalore Vs. The State of Karnataka, R/by i	November 2, 2011
D. Krishna, S/o. Dodda Thimmaiah Vs. S. Raju, Prop: Renukamba Wine Stores	December 5, 2011
D. Narasimhalu Naidu @ D.N. Naidu, S/o. late Doreswamy Naidu Vs. Smt. Seema, W/o. Raju, D/o. Ramakrishnappa and others	July 11, 2011
D. Somashekar Vs. State By Police Inspector, Police Wing Bangalore	March 18, 2011
D. Subbamma, W/o M. Venkatesh Vs. The Secretary, Rural Development and Panchayat Raj, Government of Karnataka M.S. Building, Bangalore, Director, Women and Child Development Department, M.S. Building, Bangalore and Deputy Director, Dept of Women	December 2, 2011
D. Victor Samuel Vs. Pretechplast (P.) Ltd.	June 17, 2011
D.C. Gangadhara S/o. Late Channegowda Vs. Sri Shamusa S/o. Narasappa, Sri N. Ramu S/o. Narasappa and The Bangalore Development Authority	September 13, 2011
D.L. Srinivasa Shetty S/o D.L. Gopalakrishna Shetty Watch Repairar Vs. S.P. Krishnachari S/o Puttaraja Chari Major Municipal Councilor Sargur H.D. Kote Taluk - 571 121 Mysore District	November 29, 2011
D.M. Mahesh and others Vs. Nanjundegowda and another	October 21, 2011
D.N. Shivanna, S/o. Nanjegowda Vs. Divisional Controller.K.S.R.T.C. Hassan Depot	March 14, 2011
D.P. VENKATESHAPPA Vs. THE POWER GRID CORPORATION OF INDIA LIMITED, SUB	December 5, 2011
D.R. Annegowda S/o. Late Range Gowda Vs. B.H. Murali S/o. B. Hanumanthappa and Naveen S/o. Veerabhadrappa	January 31, 2011
D.R. Ranganath, Son of Sri Ramachandra Murthy Vs. Sevakshetra Hospital (Sponsored by Canara Bank Relief and Welfare Society) represented by its Hon. Secretary Sri P. Aravinda Rao	March 24, 2011
D.S. Chakrapani S/o. Sri D. Subbappa Gowda Vs. The Secretary, Government of Karnataka, Revenue Department (LA), The Deputy Commissioner, The Divisional Controller, Karnataka State Road Transport Corporation, Mangalore Division and Karnataka Stat	September 19, 2011
D.S. Dinesha S/O Late Sannappa Shetty Vs. Thimmashetty S/o Late Sannappa Shetty and others	December 8, 2011
D.S. Dwarakahath S/o Late D.R. Srinivasa Murthy Vs. The Deputy Commissioner Bangalore Rural District Bangalore, The Chief Officer Town Municipal Council Devanahalli and D.S. Madhu Rao S/o late D.R. Srinivas Murthy	November 2, 2011
D.S.A. Padmanabhan Alias D.S. Anatha Padmanabiah Alias Padmanabhiah S/o Sanjeevaiah and Venkatesh Alias Venkateshaiak S/o Kodanda Ramaiah and Lakshmi Devamma Vs. State of Karnataka, by The Secretary to Department of Law and Parliament Affairs, V	December 1, 2011
DADA Vs. BASAVARAJ REVANASIDDAPPA	March 7, 2011
Daily Bread Gourmet Foods (India) Private Limited represented by its Company Secretary Mrs. Madhumathi Joshi Vs. Nil	March 8, 2011
Dainabhi W/o. D. Abbas Vs. Inspector of Police, Superintendent of Police/Police Commissioner, Mufiz S/o. Ali Sahieb and Home Department represented by its Secretary	September 19, 2011
DAKSHITHA Vs. SIDDAPPAJI M.	September 23, 2011
Dalappa, S/o. Late. Thippanayak Vs. State of Karnataka, by Sheshadripuram P.S., Bangalore	November 4, 2011
Darshan Churiwala S/o Bharat Churiwala and others Vs. The Directorate of Revenue Intelligence	January 21, 2011
Dasaiah S/o Chaluvaiah and Smt. Rathnamma W/o. Late Puttaraju Vs. The State of Karnataka	August 5, 2011
DATTA BABU GADAKARI Vs. STATE OF KARNATAKA	July 25, 2011
DATTATRAYA Vs. SADASHIV	March 15, 2011
Dattatraya, S/o. Sidramappa and Basannappa, (Since dead by his L.Rs. Gurushanthappa S/o. Late Basavannappa and Gurubasamma, W/o. Late Basavannappa) Vs. Special L.A.O. M and MIP	March 11, 2011
Dayananda Poojary S/o. Late Chinnaya Poojary Vs. The Government of Karnataka Represented by the Principal Secretary To the Government, Finance Department, Vidhana Soudha, Bangalore - 560 001, The Karnataka Lokayukta Represented by the Addl. Dire	November 8, 2011
Dayananda, S/o. Gangappa Vs. State of Karnataka, Reptd. by Arsikere Town Police, Arsikere, Hassan District, Reptd. by State Public Prosecutor, High Court Building, Bangalore-560 001	December 8, 2011
DEEPAK PRASAD Vs. STATE OF KARNATAKA	July 20, 2011
DEEPAK RAJANI Vs. K B PAMPATHI	May 23, 2011
Deepu @ Deepu Tiwari @ Anand Deepu S/o. Kamaleshwara Tiwari Vs. The State of Karnataka, by H.S.R. Layout Police Station, represented by the State Public Prosecutor High of Karnataka	April 6, 2011
DEPUTY COMMISSIONER Vs. DHANALAKSHMI ALIAS PUSHPA	February 4, 2011
DEPUTY COMMISSIONER Vs. VENKATARAMANA RAISAD	January 21, 2011
Deputy Commissioner of Income Tax Vs. Dell International Services India (P) Ltd.	November 2, 2011
Deputy Commissioner, The Assistant Commissioner Doddaballapur Sub-Division and The Tahsildar Vs. Smt. Dhanalakshmi @ Pushpa W/o Nagaraj and others	February 4, 2011
Deputy conservator of forests, Madikeri division, Madikeri kodagu District and The State of Karnataka Forest Department M S Building, Bangalore 01 Vs. M.P. Ravindra S/o M. Puttanna, Melchembu Village, Balambi Post, Madieri Taluk, Kodagu District	December 12, 2011
DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS UDUPI DISTRICT UDUPI Vs. B PUNDALIKA MARATHE	June 7, 2011
Deputy Director, E.S.I. Corporation, No. 10, Binnyfields, Binnypet, Bangalore - 560 023 Vs. M/s. Syed Nooruddin and Sons, Auto Engineering Works, No. 1, 8th Cross, H. Siddaiah Road, Bangalore - 560 027	July 22, 2011
DESAI BROTHERS LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	July 6, 2011
Dev Ramanna @ Devanandan Ramanna Managing Director Grand Pavilion (A Pavilion Group of Hotels) No. 114, K.H. Road (Double Road) Bangalore-560027 Vs. Mr. Balaram M.L, S/o. Late Laxman Seity	November 8, 2011
Devammanni and others Vs. Ramesh	November 22, 2011
Devaraj and another Vs. State of Karnataka By Tavarekere Police Station	March 24, 2011
Devaraj R S/o Rangaswamy Vs. The State of The Karnataka represented by its Secretary Department of Home Ministry Vidhana Soudha Bangalore-01, The Police Sub-Inspector Hiriyur Rural Police Station Chitradurga District and H.N. Ranga Swamy S/o Nin	November 16, 2011
Devaraj, S/o Basavachari and B.A. Srinivas, S/o Anjinappa Major Vs. M/s. ICICI Lombard Company Ltd., Regional Office. SVR Complex 2nd floor, Madiwala Hosur Main Road Bangalore Represented by its legal Manager	July 22, 2011
Devaraj, S/o. Late Parasappa Vs. Sridhar C. Balegar S/o. R. Chandrashekar Balegar and The Branch Manager, Bajaj Allianz General Insurance Co. Ltd.	March 4, 2011
DEVARAJU Vs. STATE OF KARNATAKA	January 3, 2011
Devaraju, S/o Late Venkataravanaiah Vs. Sharad Sharma S/o Diwakara Prasad Sharma and The Branch Manager,New India Assurance Co. Ltd., rep. by its Branch Manager	March 15, 2011
Devchand Construction Thokkottu Permannur Post Mangalore - 574183 Represented by Its Proprietor, Sri. Dinkar Ullal S/o. Late 321, Chandappa Ullal Vs. The Divisional Railway Manager (Works) Southern Railway Palakkad Division Palakkad Kerala and S	December 8, 2011
Deveeramma W/o Sri Nagaraj Patel Vs. Sri Shivanna S/o Late Siddalingappa and Sri Ramesh G.V. S/o Venkatarayulu Naidu	March 11, 2011
DEVI RECREATION ASSOCIATION Vs. COMMISSIONER OF POLICE BANGALORE	May 5, 2011
Deviramma W/o Nanje Gowda, N. Nagaraju S/o Nanje Gowda, Tumkur District and Puttananjaiah S/o Nanje Gowda Vs. Shivananjaiah S/o Rangappa Major	November 9, 2011
Devyani International Ltd. A Company Incorporated under The Provisions of the Companies Act, 1956, rep. by its Finance Executive and Authorised Signatory Mr. Dilip Naidu Vs. The Union of India (UOI) through the Secretary Ministry of Finance Depa	March 14, 2011
Dhanalakshmi @ Pushpa, W/o Nagaraj Vs. The Deputy Commissioner, Bangalore Rural District Bangalore and others	February 26, 2011
Dhanalakshmi W/o. C. Uddandi Vs. Union of India (UOI) represented by the General Manager, South Western Railway	September 19, 2011
DHARMAPPA P. HANJI Vs. JAYHIND TECHNO MACHINES P. LTD	April 6, 2011
Dharwad Zilla General Employees Union Vs. Hindmatha Industries Ltd., represented by its Official Liquidator and Impleading Applicant Prakash S. Raikar, S/o Shivaray Raikar, Time Keeper (Ex) Hindmatha Industries Ltd.	March 15, 2011
Diddegowda @ Dodda Diddegowda, S/o. Giddappana Nanjappa Vs. The State of Karnataka by Nuggehalli Police	March 14, 2011
Dilip Kumar V.J., S/o. Sri Janardhana Babu Vs. Sri V. Ravi Kumar, S/o. Sri M.N. Venkatesh and Bajaj Allianz General Insurance Company Limited	July 22, 2011
DILIP N.E. Vs. STATE OF KARNATAKA	July 20, 2011
DIRECTOR OF INCOME TAX Vs. ADHAAR	May 24, 2011
DIRECTOR OF INCOME TAX Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS	January 12, 2011
DIRECTOR OF INCOME TAX Vs. MANOJ KUMAR REDDY NARE	June 20, 2011
Director of Income Tax (International Taxation) and another Vs. Mrs. Jennifer Bhide	September 26, 2011
Director of IT and others Vs. V. Ramakrishna Seva Ashrama	October 17, 2011
DIRECTOR OF IT, INTERNATIONAL TAXATION Vs. JENNIFER BHIDE	September 26, 2011
DIRECTOR OF MINES AND GEOLOGY Vs. C.C.E. (APPEALS-II)	September 15, 2011
DISHA IMPEX PVT LTD Vs. SRINIVASA MINERALS AND TRADERS LTD	March 10, 2011
DIT Vs. RAMAKRISHNA SEVA ASHRAMA	October 17, 2011
DIT (Exemptions) and another Vs. Adhaar	May 24, 2011
Divakar, B.E., (Mech.) S/o. K.N. Muddaiah Vs. State of Karnataka represented by State Public Prosecutor, High Court Premises	July 12, 2011
Divakara Bhandary S/o Late Ishwara Bhandary and Sri Ponkar Poojary @ Shivappa Poojary, S/o Late Annu Poojary Vs. State of Karnataka represented by State Public Prosecutor	July 20, 2011
DIVISIONAL CONROLLER Vs. B SUKAN RAJ	July 20, 2011
Divisional Controller Bellary Division Karnataka State Road Transport Corporation Bellary Now by The Managing Director Newly Constituted N.E.K.R.T.C. Central Offices, Gulbarga, Represented by Its Chief Law Officer Vs. H N Basavarajappa S/o Late	November 2, 2011
Divisional Controller BMTC, Bangalore Central Division, K.H. Road, Bangalore-27, Now Rep. By Its Chief Law Offices, KSRTC, Central Office Shanthinagar, Sarige Sadana Bangalore-27 Vs. T. Ramu, S/O. Thimmegowda	December 8, 2011
Divisional Controller K.S.R.T.C. Chikmagalore Division. Chikmagalur Rep. by The Managing Director, K.S.R.T.C Shanthinagar, Bangalore-27 Vs. Lakshmamma. W/o. Kumara and others	September 16, 2011
Divisional Controller K.S.R.T.C., Bangalore, Central Division, K.H. Road, Bangalore-560027 Vs. Sri Sanjeev Kumar S/o Lakshman	July 22, 2011
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION, CHIEF LAW OFFICER, KSRTC Vs. MAHADEVAMMA W/O LATE SHIVARUDRAIAH AND ORS	March 15, 2011
Divisional Controller Karnataka State Road Transport Corporation, represented by the Chief Law Officer, KSRTC Vs. Smt. Mahadevamma W/o Late Shivarudraiah, The Assistant Labour Commissioner and Controlling Authority and The Deputy Labour Commissi	March 15, 2011
DIVISIONAL CONTROLLER KSRTC Vs. MAHADEVAMMA	June 21, 2011
DIVISIONAL CONTROLLER KSRTC Vs. M DEVARAJU	June 3, 2011
Divisional Controller KSRTC Mangalore Division Vs. Netra, D/o. Nanjegowda and Javaramma W/o. Manjappa Major	November 3, 2011
Divisional Controller KSRTC rep. by its Chief Law Officer K.S.R.T.C Vs. Sri B. Dhanapalaksha Assistant Store Keeper K.S.R.T.C. represented by B. Dhanapalaksha, Secretary KSRTC Staff and Workers Union	January 31, 2011
Divisional Controller, K.S.R.T.C., Hassan Division Vs. Sri Chandrashekarappa, S/o. Chikkanna, Ex-KSRTC Conductor, K.S.R.T.C., Chikmagalur Depot.	March 14, 2011
Divisional Controller, KSRTC, Hasan Division, represented by The Chief Law Officer Vs. Sri Manjegowda, S/o. Thopegowda	July 8, 2011
Divisional Controller, KSRTC, Mangalore Division, Mangalore, (Owner of The Bus Bearing No. KA-19-F-2318) Now by The Managing Director KSRTC, Central Office, K.H. Road, Bangalore - 500 027, Represented by its Chief Law Officer Vs. N.R. Kiran Kuma	November 4, 2011
DIVISIONAL MANAGER Vs. PRAKASH	February 28, 2011
DIVISIONAL MANAGER Vs. DODDA DURGAPPA	March 9, 2011
Divisional Manager KSRTC, Ballary Division Ballary,, The Managing Director KSRTC, Shahthi Nagar Bangalore, The Manager Self Insurance Fund KSRTC, Bangalore and The Manager KSRTC Depot Old Harlapur Harihar All are rep. by Its Chief Law Officer NEKRTC, Cent Vs.	December 7, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD BELLARY NOW REPRESENTED ITS ASST MANAGER B R RAVI SHANKAR Vs. G B GANGA REDDY ALIAS GANGA REDDY	March 9, 2011
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD REP BY ITS DEPUTY MANAGER Vs. S T RAGHAVENDRA	September 23, 2011
Divisional Manager The Oriental Insurance Co. Limited by its Regional Manager Vs. C.S. Payas S/o Susaimuthu Major rep. by M.G. Aiyappa general Secretary Karnataka Industrial and Plantation Labour Union (KIPLU) and Manager Jumboor Estate, Tata Co	January 7, 2011
divisional Manager United India Insurance Co. Ltd Divisional Office, MMK Complex P.J. Extension, Davangere Vs. S. Raghavendra S/o Shivalngappa and T.V. Madhusudan S/o Vasudevareddy	November 8, 2011
Divisional Manager United India Insurance Co. Ltd. Vs. N. Rangappa S/o. Nagappa and The Secretary, Anantha Sevashrama Trust, represented by S.K. Basavarajan, Administrator and Secretary	August 19, 2011
Divisional Manager United India Insurance Company Ltd. Vs. S. Manohar S/o. S. Siddaiah, T.M. Ganeshan S/o. Marappa Gounder, The Managing Director KSRTC and The Chairman Internal Security Fund KSRTC	August 12, 2011
DIVISIONAL MANAGER, K S R T C AND ORS Vs. ANASUYABAI AND ORS	November 9, 2011
Divisional Manager, National Insurance Co. Ltd. Sujatha Complex, Near Old Bus Stand, Hubli, Now Rep. By Its Regional manager National insurance Co. Ltd., Regional Office, Shubharam Complex 144, M.G. Road, Bangalore- 560001 Vs. Santosh S/o. Anil	April 12, 2011
Divisional Manager, National Insurance Co. Ltd., Divisional Office, Sujata Complex, P.B. Road, Hubli, Dist: Dharwad, Now represented by its Regional Manager, National Insurance Co. Ltd., Regional Office, Subharam Complex, 144, M.G. Road, Bangalore-560001@ Vs.	March 1, 2011
Divisional Manager, New India Assurance Vs. Alex J. Rebello and others	January 3, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO., LTD. Vs. STATE	April 12, 2011
Divisional Manager, Oriental Insurance Co. Ltd., 5th Floor, Shanbhag Chambers, Kirloskar Road, Belgaum, Now represented by its Regional Manager, Oriental Insurance Co. Ltd., Regional Office, No.44/45, Leo Shopping Complex, Residency Road Cross, Bangalore- Vs.	April 12, 2011
Divisional Manager, The New India Assurance Co., Ltd., 1st Floor, A.R. Arcade Building, Near Vidyarthi Bhavana, Davanagere, By its Regional Office, The New India Assurance Co., Ltd., No. 2-B, Unity Building Annexe, P. Kalinga Rao Road (Mission Road), Bang Vs.	December 14, 2011
Divisional Manager, The New India Assurance Company Limited, Branch Office, Chitradurga By the Manager, Regional Office, The New India Assurance Company Limited, No. 2-B, Unity Building Annexe, Mission Road. Bangalore-560 027 Vs. Shri. Siddaling	September 19, 2011
Divisional Manager, United India Insurance Co. Ltd., Divisional Office, Krishna Complex, G.B. Panth Marg, Udupi-576101 Vs. Srinivas Acharya, S/o Narayana Acharya	December 15, 2011
Divisional Manager, United India Insurance Co. Ltd., now represented by its Manager, United India Insurance Co. Ltd. Vs. Shambulingappa, S/o Shivayogappa Sarathi and Mallappa Ningappa Beerala	June 9, 2011
Divisional Manager, United India Insurance Co., Ltd., Divisional Office, 34/3, M.M.K. Complex, Akkamahadevi Road, P.J. Extension, Davangere - 577002 Vs. Syed Dada Mohammed S/o. Syed Noor Mohammed	April 12, 2011
Diwakar, S/o Late, Siddaiah and Smt. M. Shantha, W/o Diwakar Vs. Smt. R. Kala, W/o. Rathina Velu, Major, Velan Nagar Extn, Udumalpet, Coimbathore Dist, Tamilnadu and The Divisional Manager United India Ins Co Ltd, Divisional Office. P. J. Extens	July 22, 2011
Doddegowda S/o Late Siddegowda Vs. The Deputy Commissioner Chamarajanagar District Ckamarajanagar, The Assistant Commissioner Kollegal Sub Division Chamarajanagar and The State of Karnataka by its Secretary Revenue Department Vidhana Soudha Bang	December 7, 2011
Doreen Veronica Fernandes W/o Edward Lawrence Fernandes and D/o late Ambrose Nicholas Pinto and late Christine Josephine Pinto Vs. The Union of India, R/by its Secretary, Ministry of External Affairs, Parliament Street, New Delhi, The Union of I	July 22, 2011
Dr.N. Donappa S/o Nanjundappa Vs. Maharani Lakshmi Ammanni College For Women, IISC Post, Malleshwaram, Bangalore - 560012 Rep. By The Principal, Professor K.S. Bharathi, D/o K.R. Srinivasachar	November 4, 2011
Dundegowda S/o. Late Chikkahydegowda @ Hath Chikkahydegowda Vs. M.E. Suresh S/o. Earegowda, Major, Chikkannegowda S/o. Chikkahydegowda @ Hatti Chikkahydegowda and Chikkamoogegowda S/o. Chikkahydegowda @ Hatti Chikkahydegowda, Major	January 31, 2011
Durgadas Hegde S/o Karunakara Hegde Vs. State of Karnataka Rep. by its Secretary Revenue Department M.S. Building Bangalore - 560 001 and others	July 22, 2011
DURHA CONSTRUCTIONS PRIVATE LIMITED NEW DELHI REP BY ITS AUTHORIZED REPRESENTATIVE K MADHAVA GOWDA Vs. BATEMAN ENGINEERING INDIA PRIVATE LIMITED BANGALORE REP BY ITS AUTHORISED OFFICER	December 15, 2011
DURUGAMMA Vs. SHIVASHANKARA	June 16, 2011
Dyavegowda @ Mogannagowda S/o Swamygowda Vs. State by Arakalagudu Police Station, rep. by S.P.P. High Court	June 20, 2011
E.K. Girijamma W/o E.R. Kotrappa Vs. Shankar S. Ladwa S/o Nagendrappa	July 22, 2011
Eashwarachary S/o Late Chikkadoddachari Vs. The State of Karnataka represented by its Secretary Department of Housing Vidhanasoudha Dr. Ambedkar Veedhi and others	September 21, 2011
East Cultural Association No. 100 Feet Road Indiranagar Bangalore - 560008, represented by its Hon. Secretary Shri K.S. Thantry Vs. State of Karnataka, represented by Additional Chief Secretary and Principal Secretary to Government Finance Depar	September 29, 2011
Ekadantha Hotels Pvt. Ltd. rep. by its Managing Director Sri P. Prabhuram S/o Pemaram Vs. Sri Vivekaraj S/o B. Rajendra	January 13, 2011
ELASTREX POLYMERS PVT LTD Vs. JANARDHANA	August 19, 2011
Elastrex Polymers Pvt., Ltd., represented by its Manager Production Vs. Sri Janardhana S/o Sri Sanjeevaiah	August 19, 2011
Emas Engineering and Contractors (P) Ltd., Rep, by Its Managing Director Sri. Srinivasan Wescare Towers, 1st Floor, No. 16, Cenotoph Road Teynampe Chennai-600018 and M/s Emas Engineering and Contractors (P) Ltd. Rep. by Its Managing Director Sri, Srinivas Vs.	December 8, 2011
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE, KARNATAKA Vs. N.C.PANICKER	November 2, 2011
EMSON SPRAYTECH INDIA LTD. Vs. STATE OF KARNATAKA AND OTHERS	April 26, 2011
ENFORCEMENT OFFICER Vs. MOHAMMED AKRAM	July 29, 2011
ENGINEERING PROJECTS LTD Vs. B K CONSTRUCTIONS	January 21, 2011
Eramma W/o Karappa Since Dead by her LRs. S.K. Shivanna S/o Karapa, Puttarangamma D/o Karappa and Lakshmamma D/o Karappa Vs. Smt. Sarojamma W/o Doddaramanna, Kamakshamma W/o Rmachandrappa and Nagarathnamma W/o Shivakumar	November 4, 2011
ERAPPA Vs. CHIKKANNA	June 14, 2011
Erappa, S/o. Kenchappa Vs. Sanjeevamma, W/o. Kollarappa Since Deceased by Ramachandra, S/o. Koliarappa, The Asst. Commissioner and The Dy. Commissioner	August 2, 2011
Erappa, S/o. Puttarangappa Vs. Sri Venkatahanumaiah, S/o. Late Marappa	April 12, 2011
Eshwarappa Vs. State of Karnataka	August 10, 2011
ESSAR TELECOM INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA	April 7, 2011
Essar Telecom Infrastructure Pvt. Ltd. by Nagaraju Nara - Finance and Accounts Executive Vs. Union of India (UOI) - by its Secretary Ministry of Finance, Dept. of Revenue Government of India, State of Karnataka - by its Finance Secretary and Dep	April 7, 2011
ESWARACHARI Vs. STATE OF KARNATAKA	March 25, 2011
ETA MELCO ENGG CO PVT LTD Vs. COMMERCIAL TAX OFFICER	July 20, 2011
ETA Melco Engg. Co. Pvt. Ltd., The Estate No. 201, 2nd Floor, 121, Dickenson Road, Bangalore, 42, Reptd. By T. Subramanian, General Manager Vs. Commercial Tax Officer, (ENF 14), SZ, VTK-2, Office of the Addl. Commissioner of Commercial Taxes, 6t	July 20, 2011
EWAC ALLOYS LIMITED Vs. UNION OF INDIA	September 16, 2011
Ex. No. 913096895 CT/GDJ Sampath Kumar, S/o. Jayaraman Vs. The Inspector General CRPF, The Appellate Authority and Deputy Inspector General of Police, The Commandant and The Deputy Commandant both - 91 Bn. Central Reserve Police Force	August 18, 2011
EXECUTIVE ENGINEER Vs. ZULFEGAR ALI	July 14, 2011
Executive Engineer CED III CCU and The Chief Engineer Civil Construction Unit Ministry of Environment and Forests Vs. Kwality Construction Engineers represented by its Managing Partner Sri V. Neelakanta Rao S/o. V. Seshiah	July 19, 2011
EXECUTIVE ENGINEER MESCOM MYSORE DISTRICT Vs. MANAGING DIRECTOR KARNATAKA VIDYUTH KARKHANE LTD BANGLORE	July 19, 2011
Executive Officer Karnataka State Hai Committee Vs. Sri Syed Mohammed Since Dead By His Lrs. and others	January 3, 2011
EZHIL VANNAN Vs. ANANDKUMAR	November 17, 2011
Farcom Cable Systems Pvt. Ltd., A company incorporated under The Companies Act, 1956 Anchepalya, Chellaghatta Road Cross. Mysore Road, Bangalore - 560074, Represented by its Director Sri. Ashish J. Vs. M/s. Reliance Engineers Ltd., Regd. Office	December 9, 2011
Farooq Ali Khan S/o M. Hyder Ali Khan rep. by his father power of Attorney Holder Sri M. Hyder Ali Khan, Sri M. Hyder Ali Khan S/o Late Mohammed Usman Khan and Smt. Dilshad Begum W/o M. Hyder Ali Khan Vs. State of Karnataka rep. by the officer i	January 19, 2011
Fayaz Pasha, S/o Sri. Mohammed Haneef Vs. Sri. N. Nagaraj, S/o Late Narayanappa	March 29, 2011
FAZAL B ANWAR Vs. STATE OF KARNATAKA	April 28, 2011
Federal Mogul TPR India Ltd. Vs. Commissioner of Central Excise., Bangalore-II	December 15, 2011
Festo Controls Pvt., Ltd., represented by its Managing Director No. 237-6. Bommasandra Industrial Area, Hosur Highway Bangalore Vs. Shri H.Venkatesha, S/o. Late H. Bhanuvantha Rao	August 11, 2011
FIREPRO SYSTEMS PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX	April 21, 2011
First Flight Couriers Limited-89, A.M. Plaza, 1st and 2nd Floor, Airport Road, Bangalore 360 017. rep. by its Deputy General Manager Sri Diwakar S. and Sri V.U. Khan S/o Sri. B.U. Khan Vs. Smt. K. Padmavathi	December 8, 2011
FIRST REALITY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	July 7, 2011
First Reality (A Regd. Partnership Firm) Office at the Lotus Krest Site No. 1A. Sy. No. 18/1, Green Domain Kundalahalli. Mahadevapura Post Bangalore - 560048 Rep. by its Managing Director Mr. N. Sreenivas Vs. M/s. Asst Commissioner of Commercial	July 22, 2011
Fisheries Co-operative Society (Regd) Hampapur, K.R. Nagar Taluk, Mysore District. Rep. by its Secretary R. Seenappa S/o late Rangappa Vs. Director of Fisheries, Podium Block, V.V. Towers, Dr. Ambedkar Veedhi, Bangalore-01 and State of Karnataka	December 8, 2011
FOOD CORPORATION OF INDIA EMPLOYEES HOUSING COOP SOCIETY LIMITED BANGALORE Vs. STATE OF KARNATAKA	July 6, 2011
Francis Monthero, S/o. Salvadhoor Monthero and Mohammed Ariz, S/o Altaf Hussain Vs. State of Karnataka, rep. by Range Forest Officer, Udupi Division and Deputy Conservator of Forest, Kundapur Division	March 28, 2011
FRENY RUSTUMJI Vs. RUSTUMJI DEVELOPMENTS	March 3, 2011
FRENY RUSTUMJI Vs. RUSTUMJI DEVELOPMENTS	June 3, 2011
FYROZ E K Vs. STATE OF KARNATAKA	June 24, 2011
G AND G RECREATION ASSOCIATION BANGALORE Vs. GOVERNMENT OF KARNATAKA, BANGALORE	December 5, 2011
G ANURADHA Vs. B S KRISHNA SHETTY	June 14, 2011
G BASAVARAJ Vs. H M SHIVAPPA PATEL	October 20, 2011
G CHANNARAYAPPA Vs. LAKSHMI MALLABLES	June 7, 2011
G K BHADRINATH Vs. GENERAL MANAGER	July 20, 2011
G K VENKATASHIVA REDDY Vs. KARNATAKA STATE TRANSPORT	April 21, 2011
G MALLIKARJUNA Vs. G THIPPAMMA	January 5, 2011
G RAJESH Vs. RAMESH B M	April 18, 2011
G SOMASHEKARA Vs. M G MAHANTHAPPA	April 21, 2011
G THIMMAIAH Vs. STATE BY N E P S POLOCE	April 19, 2011
G. Baby Sarojini Vs. Murtuzasab	November 3, 2011
G. Chalapathi Reddy, S/o Late G. Narayana Reddy, Assistant Director, National Adult Education Programme (Centre for Adult/Continuing Education and Extension work) Vs. Bangalore University, represented by its Registrar and Finance Officer@respond	March 11, 2011
G. Chandramohan S/o Govinda Reddy Vs. The Managing Director B.M.T.C and United India Insurance Company Ltd. rep. by its Manager	January 31, 2011
G. Chetana, W/o. Sri. Dinesh Vs. The Member Secretary and Child Development Projecting Officer, Anganwadi Workers Selection Committee, Hosdurga Taluk, Chitradurga District and Smt. H. Geetha, D/o. Sri. Nagaraju	November 19, 2011
G. Gopal Reddy Vs. Senior Geologist Department of Mines and Geology, Raichoor and another	May 10, 2011
G. Govindaraju, S/o Late Gangappa Vs. The Commissioner, Bangalore Development Authority, T Chowdaiah Road, Kumarapark West Bangalore-570020	December 7, 2011
G. Jayaram S/o. Late Giriyappa and others Vs. The Authorised Officer and Chief Manager Union Bank of India, Nodal, Regional Office, No. 10/A, Chandrakiran, Kasturiba Road, Bangalore - 560001	November 4, 2011
G. K. Rajeev S/o G. C. Krishnamurthy Vs. K.P. Kumara S/o Puttegowda Major	December 5, 2011
G. Kempaiah, S/o. Late Gowdaiah Vs. Smt Puttalakshmi, W/o. Venkatagowda and The Regional Manager United India Insurance Co.	April 12, 2011
G. Lakshmikanth S/o. Gangappa Vs. The Oriental Insurance Company Ltd. rep. by its Manager and Gangaiah. T	July 15, 2011
G. Manju, S/o Giddappa Vs. State of Karnataka	February 1, 2011
G. N. Ramachandra S/o Late Nanjusa Vs. State of Karnataka Department of Revenue by its Secretary M S Buidling, Bangalore, Deputy Commissioner Bangalore Urban District, Bangalore, Assistant Commissioner, Bangalore North Bangalore and Jagadish S/o	August 16, 2011
G. Nagaraju, S/o. Ganganna Vs. H.S. Manohar Major, S/o Late Srinivasa Shetty, Sri. Siddalingeswara Motor Service, Hebbur, Village. Kunigal Taluk, Tumkur Dist and The United India Insurance Co. Ltd., Regional Office, No. 25, Shankaranarayana Buil	November 8, 2011
G. Parameshwarappa, Peon Vs. State by Police Inspector	July 29, 2011
G. Rajeshwari, W/o. Late Krishna Vs. K.B. Gangaraj, S/o. Basavegowda and others	November 4, 2011
G. Rathnavathi Rao and others Vs. Gopala Achari and others	December 12, 2011
G. Ravi Vs. State of Karnataka By Kadugondanahalli Police Station	March 23, 2011
G. Sadashivappa S/o Gudumallappa Vs. Yashpal Surana S/o Narthan Surana	December 14, 2011
G. Saroja, W/o Late Kanthachari Vs. Manager, The United India Insurance Company Limited, Laksmidevamma W/o Late Shivappachari, Channabasavachari S/o Late Shivappachari and Kum Suma D/o Late Shivappachari	September 21, 2011
G. Sheshagiri Rao, S/o. Prabhakar Rao Vs. IFFCO TOKIC General Insurance Co. Ltd. and Mr. Boregowda, S/o. Narasimhe Gowda	March 29, 2011
G. Shobhamani W/o A.R. Ashokaiah and Hemanth S/o Late A.R. Ashokaiah represented by his Mother G. Shobhamani Vs. Doddashanaiah S/o Veerashanaiah Owner of TVS Victor bearing Regn. No. KA-06/U-6282 and The Oriental Insurance Co. Ltd.	March 15, 2011
G. Somashekara, S/o. Govindaraja Vs. Sri. M.G. Mahanthappa, S/o. Gurusiddappa, Mallikarjuna Transport and The Division Manager, The New India Assurance Co. Ltd.	April 21, 2011
G.B. Neelakanta Prabhu, S/o. Basappa Vs. Sri. S G. Ravikumar, S/o. Onkarappa, Smt. Sujatha, W/o. S.G. Ravi Kumar and Sri. S.G. Punith Kumar, S/o. S.G. Ravi Kumar rep. by his mother Sujatha	July 29, 2011
G.D. Jayarama, S/o late M.A. Devaiah Vs. Kamataka Lokayuktha Police, Rep by the Deputy Superintendent of Police, City Division, Bangalore	November 3, 2011
G.H. Jagannath Son of Sri M. Hanumath. S.A. and Sri G.H. Shivakumar Son of Sri M Hanumanth. S.A Vs. The Commissioner The Bruhath Bangalore Mahanagara Palike, N.P. Square, Bangalore - 560 002	December 8, 2011
G.J. Raju Pais Vs. Maharashtra Apex Corporation Limited and others	March 28, 2011
G.K. Ganapathy Reddy, S/o. Late G. Raghunatha Reddy Vs. Sri K. Sreeramulu S/o. Late Krishnappa	March 11, 2011
G.K. Venkatashiva Reddy Propprietor Venkateshwara Motor Service and others etc etc. Vs. Karnataka State Transport and others etc. etc.	April 21, 2011
G.M. Basava, S/o. late Meenasa Basava and Smt. Susheela, S/o. G.M. Basava Vs. Union of India (UOI), represented by The General Manager, South Western Railway	August 22, 2011
G.N. Bramarambika D/o Sri S.V. Neelakantappa Vs. The State of Karnataka rep. by its Secretary Department of Women and Child Development and others	March 1, 2011
G.N. Krishnappa Vs. State of Karnataka, by Sagar Rural Police Station, by State Public Prosecutor	January 19, 2011
G.Prabakar, S/o.Late C.Gundu Rao Vs. Union of India, Ministry of Defence, Represented by Controller of Defence Accounts (Funds), Delhi-General of defence, West Block V, R.K.Puram, New Delhi- 110 066, Government of India, Ministry of Defence, Def	November 21, 2011
G.R. Arundathi, D/o. Late G.S. Revanna Vs. The State of Karnataka Represented by its Secretary, Department of Education, M.S. Building, Vidhana Veedhi, Bangalore - 1, The Block Education Officer, Primary and High School Section, Department of Ed	December 1, 2011
G.R. Gopalareddy, S/o. Rangappa Vs. New India Ass. Co. Ltd. by its Branch Manager and Mohammed Haneef, S/o. Ibrahim Sab, Owner of Autorikshaw	March 29, 2011
G.R. Rajagopal @ Dr. Rajagopal S/o late Chandrashekar Vs. Karnataka State Finance Corporation No. 2716, L4, I Floor Sowrabha Chambers Sri Harsha Road Lashkar Mohalla, Mysore Rep by its Assistant General Manager	July 22, 2011
G.S. Gangamma W/o Late Sri E. Chadrashekar Vs. Sri T.P. Srinivasa Murthy S/o Sri T.P. Gopalakrishna Setty	March 4, 2011
G.S. Ravish. S/o. Siddappa Vs. Sri. Sreenivasa Murthy, S/o. Kashi Reddy, Smt. Suma Ramesh, W/o. B.V. Ramesh and The United India Insurance Company Ltd.	November 4, 2011
G.S. Siddaraju S/o G. Siddegowda Vs. The Managing Director KSRTC Central Offices Transport House Shanthinagar K.H. Road Bangalore-560027	November 9, 2011
G.S. Venkatesha Babu S/o Late Subbarayappa Vs. Sri P.A. Krishna Murthy S/o Murakannappa, Tumkur Dist. and The New India Assurance Co. Ltd. B.H. Road, Tumkur Branch Tumkur	July 22, 2011
G.V.D. Sarojini w/o R G. Guruswamy Naidu Vs. Union of India, P/by its Commanding Officer, MTC 401, ADA, Regiment (Comp), TB III, MEG and Centre, Bangalore and R.G. Guruswamy Naidu S/o R.S. Govindaswamy Naidu	November 2, 2011
Gadigeppa Gouda Hanumanthagouda Dyamanagoudar, Yallappa Buddivantsa Kalburgi, Narmanda R. Kalburgi and D.K. Kalburgi Vs. The Commissioner Hubli Dharwad Municipal Corporation and others	February 28, 2011
Gajamukha Recreation Association 344/206, lst Main. Vidyaranyapura. Chollurpalya, Bangalore. Rep. by its Secretary Raghunath S/o. Shanmugham Vs. State of Karnataka Rep. By its Secretary Home Department, Vidhanasoudha, Bangalore, The Commissioner	December 12, 2011
Gajaraj S. S/o. J. Surajmull and Sri C.M. Krishnashetty S/o. Late Madashetty Vs. The Assistant General Manager Retail Assets Small and Medium Enterprises, City Credit Centre (RASMECCC), State Bank of India and Classic Briquetting Industries, rep	September 21, 2011
GAJENDRA Vs. STATE OF KARNATAKA	June 23, 2011
GAME WORLD SOCIAL RECREATION AND GAMES CLUB NO. 17/3 REP. BY ITS SECRETARY SRI D. MOHAN Vs. The Government of Karnataka Home Department, rep. by its Secretary and others	September 22, 2011
Ganapathi Mahadev Hegde S/o. late Mahadev Hedge Vs. The State of Karnataka, represented by its Secretary Commerce and Industries Department, The Director, The Senior Geologist both Department of Mines and Geology The Circle Inspector of Police@r	March 24, 2011
GANESH Vs. STATE OF KARNATAKA	June 10, 2011
Ganesha Recreation Association Puttappa Compound, Near Bus Stop, White Field Road, Mahadeyapura, Bangalore - 560048 Represented by its Secretary K.R. Dayal Singh Vs. The Government of Karnataka Home Department, Vidhana Soudha, Bangalore Rep. by	November 2, 2011
Ganesha, S/o Swamygowda and Sri Praveen, S/o Rangappa Vs. State of Karnataka, rep. by State Public Prosecutor	February 2, 2011
GANGA NAIKA Vs. STATE OF KARNATAKA REPRESENTED BYITS SECRETARY REVENUE DEPARTMENT BANGALORE	January 28, 2011
Ganga Naika S/o. Gopala Naika Vs. State of Karnataka Represented By Its Secretary, Revenue Department, Bangalore and others	January 28, 2011
Gangabyraiah S/o. Chunchaiah Vs. Madanayakanahalli P.S.	March 10, 2011
Gangadhar Alias Talekalu Vs. State By Nonavioakere Police Rep By Its Public Prosecutor	August 8, 2011
GANGADHAR RAI Vs. STATE OF KARNATAKA	July 20, 2011
Gangadhara S/o Late Narayanaswamy Vs. The State of Karnataka	July 5, 2011
GANGAHANUMAKKA Vs. SRI SIDDAIAH	January 3, 2011
Gangamma Since Dead by L.R. H. Ningappa S/o Halappa Vs. The Assistant Commissioner Davanagere Sub Division Davanagere and Smt. Girjamma W/o Hamumegouda	December 5, 2011
Gangamma W/o Govindappa Vs. Sunandamma W/o P.K. Kunji	December 8, 2011
Gangamma, W/o. Late B.N. Nagaraj Vs. The Managing Director, represented by its Manager	March 15, 2011
Ganganaika S/o. Heminaika Vs. N Chandrashekar S/o. Late Ningappa	December 1, 2011
GANGANNA Vs. DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT BANGALORE	June 13, 2011
Ganganna S/o Sri Eraguntappa Vs. The Deputy Commissioner and others	June 13, 2011
GANGARAMAPPA VENKATARAYAPPA Vs. STATE OF KARNATAKA	July 11, 2011
Gangothri Education Trust rep. by its President, Sri. M Girigowda, S/o Late Sri Venkataramaiah Vs. Sri Anand N. Suvarna S/o Late Sri Nanjanna and The Commissioner Bruhath Bangalore Mahanagara Palike	January 19, 2011
Gaviyappa Vs. The Divisional Manager The Oriental Insurance Co Ltd., No 10. 213-217, Nagaprabha ChambeRs. III Main, IV Cross, Chamarajpet Bangalore 560018, Sri K Narayanappa S/o Sri Kempanna	December 7, 2011
GAYATHRI Vs. A R JAGADISH	April 18, 2011
Gayathri @ B. Gayathramma, W/o. S.D. Ramu, S.R. Srinivasa, S/o. S.D. Ramu and Doddahobamma, W/o. Dasegowda Vs. The Manager, XPS Cargo Services and The Regional Manager, The Oriental Insurance Co. Ltd. Regional Manager	March 25, 2011
Gayathri Kharade W/o. Milind V. Desai Vs. Milind V. Desai S/o. Vasanth Desai	September 19, 2011
Gayathri.B W/o. Late Basavaraju Vs. The Manager. The Oriental Insurance Company Ltd., Customer Service Office, No. 14-158/1, Palace Extension. Kuppam - 517 425 Chittoor District, The Regional Manager, The Oriental Insurance Company Ltd., No. 44/	December 1, 2011
GE INDIA TECHNOLOGY CENTRE (P) LTD Vs. DISPUTE RESOLUTION PANEL	February 8, 2011
GE INDIA TECHNOLOGY CENTRE (P) LTD Vs. DISPUTE RESOLUTION PANEL	July 5, 2011
GEETHA D. RAJU Vs. STATE OF KARNATAKA	August 4, 2011
Geetha Hindu, Master B. Raghavendra and Master Dilip Kumar Vs. M/s Lakhani Marketing Inc., A Partnership Firm - Having Is Office At No. 130, Sector-24 Faridabad - 121005 (Haryana) represented by its Partner Sri P.D. Lakhani	November 8, 2011
GEETHA LAKSHMI Vs. INDIAN NATIONAL CONGRESS	December 7, 2011
General Commodities Pvt. Ltd. Vs. Commissioner of Service Tax, Bangalore	January 20, 2011
General Manager Karnataka Milk Federation (KMF) Cattle Feeds Department Pashu Aahara Mishrana. Karkane Rajanakunte Bangalore Rural District Vs. Sri. B.K. Shirvraju S/o Sri.Kalleshappa Hadigenahalli Rajangunte Post Yolahanka Hobli Bangalore North	November 8, 2011
George Henry Monis S/o. E.J. Monis Vs. Mrs. Janet Monis D/o. George Andrade	November 4, 2011
GEORGE THOMAS Vs. K P KRISHNAPPA	February 1, 2011
GEORGE ZACHARIAH AND ORS Vs. NOEL F C PINTO AND ORS	August 9, 2011
Gepach International Vs. Commissioner of Central Excise.	March 1, 2011
Ghatge Karkera Power Industries Vs. Additional Commissioner of Commercial Taxes and another	August 26, 2011
Ghouse Bi. Vs. State of Karnataka, Revenue Department, By its Secretary, Multistoried Building, Dr. Ambedkar Veedhi, Bangalore- 560 001, The Land Tribunal. Tumkur Taluk, Represented by its Secretary /Tahsildar, Tumkur Taluk, Tumkur-572 101. Tumk	December 8, 2011
GI POWER CORPORATION LIMITED Vs. STATE OF KARNATAKA	October 18, 2011
Girdamma and Kum Shruthi D/o Late Basavaraja @ Rajanna Vs. Smt. Shankaramma	December 9, 2011
GIRI DARSHINI TRADING CO. MYSORE Vs. STATE OF KARNATAKA, DEPARTMENT OF CO-OPERATION, BANGALORE	August 11, 2011
GIRI RAJAPPAIAH S/O RUDRAIAH Vs. RUDRADEVARAIAH S/O GADIGAIAH AND ORS	January 11, 2011
Girija G. Thampi W/o Govindan S. Thampi Vs. The New India Assurance Co Ltd. No. 1200, II Cross, Ashoknagar Mandya and Shri K.T. Ravikumar S/o K.V. Thimmegowda Major, Prop. S.B Transport K.R. Pet, Mandya	September 19, 2011
Girijamma W/o. M.S. Mahalingappa and others Vs. The Union of India (UOI) represented by the General Manager	July 19, 2011
GIRIJESH VYAS Vs. G VISHNUVARDHAN	July 19, 2011
GIRISH B D DYAVA NAIK Vs. STATE OF KARNATAKA	January 21, 2011
Girisha @ Hiriyanna, S/o Shivanna Vs. State of Karnataka	February 3, 2011
Girisha S/o Dairy Ramaiah Vs. State	January 31, 2011
GIRIYAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER, HEMAVATHI RESERVOIR PROJECT-II, HASSAN AND ANOTHER	July 1, 2011
Givaudan India Pvt. Ltd. Vs. Commissioner of Customs, Bangalore	December 14, 2011
Glaxo Smith Kline Pharmaceuticals Limited, Regd. Office at Dr. Annie Besant Road, Worli, Mumbai - 400 020, Represented by its Vice President Mrs. S. Patel Legal and Corporate affairs Vs. State of Karnataka Represented by Secretary to Government,	July 22, 2011
Gnanaganga Recreation Association Doddakaneli Bangalore East, Bangalore-560035 rep. by its Secretary Vs. The State of Karnataka rep. by its Secretary, Home department, Vidhana soudha, Bangalore and others	December 7, 2011
Go Go Exports Pvt. Ltd. represented by its Director Mr. Rajeev Goenka Vs. Government of Karnataka, Department of Labour, represented by Principal Secretary - Labour, Go Go Exports Pvt Ltd., Employees Union represented by its President Mr. M. Sid	March 25, 2011
GODREJ SARA LEE LTD Vs. STATE OF KARNATAKA	January 25, 2011
Gonchigari Narayana, Son of late Giriyappa and others Vs. Sri Jagadeesh S Son of Sri G. Srinivasalu	August 30, 2011
Gopal S/o late Govindaraj Mudaliar Vs. Sri Ramula Sannidhi, represented by its Yejman Dharmakartha Sri Gadi R. Parthasarathy and Dharmakartha Sri P.G. Padmanabhan	September 22, 2011
Gopala Naik S/o. Hiriyanna Naik Vs. The National Insurance Co. Ltd. Branch Off., Kundapura Udupi Dist. Rep. By Its Brach Manager and N. Radhakrishna Shenoy S/o. Srinivas Shenoy	April 12, 2011
Gopala Son of Thimmaiah Vs. The State of Karnataka By Bidadi Police Ramanagara Taluk. Bangalore Rural District	April 6, 2011
GOPALACHARI Vs. STATE OF KARNATAKA	December 12, 2011
Gopalappa S/o Hanumanthappa Vs. State By Kolar Rural Police Station	December 15, 2011
GOPI Vs. STATE OF KARNATAKA	January 14, 2011
GOPI ALIAS GOPALAKRISHNA Vs. STATE BY DODDABALLAPURA RURAL POLICE	April 8, 2011
Gourish Shankar Bhat, Son of Shankar S. Bhat Vs. Karnataka Lokayukta represented by the Investigating Officer	July 15, 2011
GOVINDAGIRI Vs. GOVERNMENT OF KARNATAKA	June 10, 2011
GOVINDAPPA Vs. DEPUTY COMMISSIONER	July 26, 2011
Govindappa S/o Late Pillappa Vs. Srinivasa S/o Krishnappa and others	December 14, 2011
Govindappa, S/o Late Marappa Vs. The State of Karnataka, by Circle Inspector of Police and The Secretary to Government, Home Department	March 25, 2011
Govindaraju, S/o Thimmaiah Vs. The Oriental Insurance Company Ltd., Branch Office 1st Floor, T.G.M.C. building, J.C. Road, Tumkur Town. Rep. by its Branch Manager and Sri. Nagaraju N.G., S/o Gaviyappa @ Gaviyanna	September 19, 2011
Gowramma Vs. The Special Deputy Commissioner, Bangalore District and others	July 27, 2011
GOWRAMMA Vs. SPECIAL DEPUT COMMISSINER	July 21, 2011
Gowramma and others Vs. State of Karnataka through Devanahalli Police Station. Devanahalli, Bangalore North Taluk and Master Manjunath R., S/o Late M. Rajanna and Smt. Prema	December 5, 2011
Gowramma W/o Devegowda Vs. K.L Vasudev S/o Lakkegowda Major	November 8, 2011
Gowramma, D/o Anjanappa, Bangalore Vs. Special Land Acquisition Officer, National Highway and Competent Authority For Land Acquisition, (KM 30-75) K.R. Circle, Bangalore and others	November 9, 2011
Gowramma, W/o, Late Chandrappa Vs. Sri. M.A. Vijayamuttu S/o. Lingamuttu, Major, (Lorry Owner Bearing No. K.A.01-D-7989) D.No. 22-1, 1st Cross, Chamarajpete, Bangalore - 560 018, Branch Manager National Insurance Co. Ltd., Branch Office, No. 163	December 9, 2011
Gowramma, W/o. Late Dyavaiah and others Vs. B.S. Nanjundaiah, S/o. Sambaiah	November 4, 2011
Gowramma, W/o. late Sannegowda, Vs. The Mandya National Papor Mills Ltd., (in liqdn.), A company registered under the Company Act, 1956 having its Regd. office and Mills at Belagula - 571 606, Represented by Official Liquidator, High Court of Ka	December 8, 2011
Gowramma. W/o Motaiah Vs. Rajesh S/o Muddegowda and National Insurance Co. Ltd., Represented by Its Manager	April 12, 2011
Green City (Builders and Developers) A Registered Partnership Firm rep. by its Partner Ashok Narang S/o Paramanand Vs. N. Gangadaraiah S/o Nanjundaiah and others	January 5, 2011
Green City Constructions, A partnership Firm having its Office at No.8, President Chamber, Richmond road, Bangalore - 560 025. Represented herein by Its Partner Sri Ashok P. Narang Vs. M/s. GKB Optolab Private Limited, A Company incorporated und	September 19, 2011
GREENPLY INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	November 4, 2011
GREGORY PERES Vs. EIGAN ALEXANDER SALINS	March 7, 2011
Gujjamma W/o Late Chandrappa @ Mariyappa and others Vs. N Radha W/o Kantharaju Kudlu Village, Madiwala Post, Bangalore-560 068 and M/s United India Insurance Co Ltd., Do IV No 25, Shankar Narayana Building, I Floor M.G. Road, Bangalore 560 001@r	November 9, 2011
Gulabi Shedty and another Vs. United Insurance Company Limited and another	May 24, 2011
Gulsheerunnisa W/o Abdul Rahim M/s Madeena Traders, Shop No. 117/1, 4th Man Road Apmc Yard, Yeshwanthpur Bangalore-560 022 Vs. M. Srinivas S/o Late Muninagappa	December 12, 2011
GUNDAPPA M KUMMUR Vs. STATE OF KARNATAKA	December 7, 2011
Gundappa M. Kummur Vs. State of Karnataka and others	December 7, 2011
GURABASAMMA Vs. ASSISTANT COMMISSIONER AT INDIA	September 6, 2011
GURAPPA Vs. DEPUTY COMMISSIONER	June 10, 2011
Guru S/o Narayanagowda Vs. K Nagaraju S/o Kadahanumegowda, Major	December 2, 2011
Gurumurthy and others Vs. The Management of Mysore Paper Mills Limited, Paper Town Bhadravathi - 577302 Shimoga District. Rep. By Its Managing Director	November 8, 2011
Gurumurthy S/o Late Ramappa, Sri. Lakshmaiah, S/o Late Ramappa and Smt. Shanthamma W/o Late Ramakrishnappa Vs. Mr Ravi Teja Naidu S/o Muniswamy Naidu and The General Manager, M/s United India Insurance Co. Ltd.	July 22, 2011
Guruprasad @ Lokesh S/o. B.N. Krishney Gowda and Hotel Girish S/o. Krishnamurthy Vs. State of Karnataka represented by Bendigenavile Rural Police Station and represented by State Public Prosecutor	March 8, 2011
Guruprasad@ Lokesh, S/o B.N.Krishney Gowda and Hotel Girish S/o Krishnamurthy Vs. State of Karnataka rep. by Bendigenavile Rural Police Station, rep. by State Public Prosecutor	March 8, 2011
Guruswamy, S/o S. Subbaiah and Pavithra, D/o Guruswamy Vs. M/s. The Oriental Insurance Co. Ltd., R.O. 44/45, Residency Cross Road. Leo Shopping Complex Bangalore -25 by its Manager and K. Saleem Khan, S/o Kadarmydeen Major, R/a No. 14, South Mus	October 15, 2011
H A BALAJI Vs. STATE OF KARNATAKA	March 4, 2011
H and B Stores Ltd. Vs. Additional Commissioner of Commercial Taxes, Zone I, Bangalore	September 30, 2011
H BASAVE GOWDA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	January 12, 2011
H C SATHYAN Vs. STATE BY POLICE INSPECTOR	July 5, 2011
H D SHIRNAL Vs. STATE OF KARNATAKA	March 23, 2011
H H CEMENT PRODUCTS Vs. ASSISTANT COMMISSIONER HEADQUARTERS VAT DIVISION	January 17, 2011
H M CHETHAN Vs. STATE OF KARNATAKA	June 23, 2011
H M MANJAPPA Vs. STATE OF KARNATAKA	August 1, 2011
H Muniraju, S/o Late Hanumanthaiah, No. 89/93, Opp. To Avalahalli Ration Depot., Mysore Road, Bangalore Vs. State of Karnataka, By Mahila Police Station, Attached to Ulsoor Gate P.S., By State Public Prosecutor, High Court Building, Bangalore-I	July 22, 2011
H N NAGARAJA RAO Vs. SUSHMA RANI	February 14, 2011
H N SURYANARAYANA Vs. CANARA BANK	November 18, 2011
H N VEERABHADRACHAR Vs. BANGALORE DEVELOPMENT AUTHORITY	September 13, 2011
H P MOODALAPPA Vs. C A CHOWRAPPA	March 10, 2011
H P SATISH KUMAR Vs. DEPUTY COMMISSIONER MYSORE	February 1, 2011
H R PRAKASH Vs. V PRASAD	July 20, 2011
H S SHIVARAJU Vs. MANJULAMMA	May 30, 2011
H VENKATESHA, S/O LATE H BHANUVANTHA RAO AND ORS Vs. FESTO CONTROLS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR, NO 237-B, BOMMASANDRA INDUSTRIAL AREA, HOSUR HIGHWAY BANGALORE	August 11, 2011
H. B. Shobha and others Vs. M.A. Premalatha	December 7, 2011
H. Girija, D/o. Sri. Hanumaiah, W/o. Sri. S. Shivakumar Vs. The Assistant Commissioner Bangalore North Sub-division and Sri. Shivanna, S/o. Sri. Narasimhaiah @ Nanjappa	November 21, 2011
H. Hanumanthappa S/o Hosarappa Vs. The State of Karnataka represented by its Principal Secretary, Department of Revenue and The Special Deputy Commissioner	January 19, 2011
H. Hussainpeer S/o Sri Honnur Ali Vs. The State of Karnataka by its State Public Prosecutor	March 15, 2011
H. Janappa Deputy Commissioner Vs. The Commissioner Right to Information Commissioner and Sri. C.D. Suresh	March 11, 2011
H. Krishna, Banashankari Bangalore- 85 Vs. ICICI General Insurance Co. Ltd. Prestige Gorinche No. 62/1, II Floor, Richmond Road, Bangalore-560 025 by Its Manager and Sri. Shivaji Rao, Major S/o Nagendra Rao No. 7, New Quarters Thataguni Estate P	July 22, 2011
H. Laxminarayana Ganiga S/o Sheshu Ganiga Vs. Krishnayya Balegara S/o Ramayya Balegara and Unitted India Insurance Co. Ltd. rep. by its Branch Manager	February 4, 2011
H. Narayana Rao, S/o Hari Rao Vs. Sri. P.C. Shivakumar S/o Chikka Veera Gowda	July 22, 2011
H. Ravi S/o Hanumanthappa Vs. State by Santhebennur Police	November 3, 2011
H. Siddaiah Vs. The Commissioner, Bruhath Bangalore Mahanagara Palike, Bangalore, The Vice Chairman, Health Officer (West), Revised National Tuberculosis Control Programme, Bruhath Bangalore Mahanagara Palike, Malleshwaram, Bangalore and Project	December 7, 2011
H. Yeshwanth Shenoy S/o. H.V. Shenoy rep. by GPA Holder K.V. Prashanth S/o. K. Vishnumurthy Rao Vs. The Tahasildar and State of Karnataka rep. by its Secretary Revenue Department	March 15, 2011
H.B. Chandrappa, S/o. Bulle Gowda Vs. State of Karnataka by Agambe Police through the S.P.P.	March 1, 2011
H.C. Byregowda, S/o late Chikanna Vs. Director General of Income Tax (Inv) and Asst. Commissioner of Income Tax	March 11, 2011
H.C. Kantharaj S/o Chennegowda and others Vs. State of Karnataka. rep. by SPP, High Court of Karnataka and Deputy Superintendent of Police	January 20, 2011
H.D. Kumarswamy, S/o. Sri. H.d. Devegowda Vs. Sri. M. Vinod kumar S/o. Sri.M. Mahabal Naik,Flat no. 102, no. 4, Arr Comforts, No. 6, kodihalli, Old airport road. Bangalore-8 and State of karnataka by lokayukta police, M.S. Building, Bangalore ci	September 8, 2011
H.D. Manjunath Vs. State of Karnataka	March 3, 2011
H.E. Lakshmi Narayan, Son of Late Eeerappa Vs. The Regional Manager, United India Assurance Co. Ltd., Regional Office, I Floor, Shankaranarayan, Building, M.G. Road, Bangalore and Mr. N. Bala Subramaniyam, Son of D. Nateshan, No. 24, Dispensary	July 22, 2011
H.M. Shivanna, S/o Late Mallappa and P. Shivagangaiah, S/o Late Puttasiddappa Vs. The State of Karnataka by its Secretary, Department of Housing and Urban Development, The Commissioner and The Additional Land Acquisition Officer both Bangalore D	March 29, 2011
H.N. Girish S/o Nagendrappa Vs. Deepak S/o Shivalingappa Vishwanath and The Manager Bajaj Allianz General Insurance Co Ltd.	December 7, 2011
H.N. Krishna, S/o. Late Nanjegowdam Vs. State of Karnataka, By Vidhana Soudha Police, Bangalore City	September 19, 2011
H.N. Raghunatha, S/o. Late Sri Narayana Achar Vs. The Bangalore Development Authority, Kumara Park West, Bangalore - 560001, Represented by its Chairman	November 24, 2011
H.P. Somashekarappa, S/o. Adevappa Vs. H.P. Chitrashekarappa, Dead by LRs (Vimalakshamma, w/o Late Chitrashekarappa and others	April 12, 2011
H.R. Chandra, Major, S/o Ramegowda, Chunchanakatte, K.R. Nagara Taluk, Mysore District, Swamy alias Swamygowda, Major, S/o Javaregowda, Hebbalu Village, K.R. Nagara Taluk, Mysore District, Subba alias Subbegowda, Major, S/o Gopalegowda, Ankanahaili Villag Vs.	September 19, 2011
H.R. Hemalatha, W/o N.S Nagaraja @ Nagaraju and N.H. Barath, S/o N.S. Nagaraju Vs. Shahin Pasha, S/o M.D Shariff, House No. 145, Near Shobha Clinic, Vallabai Road, Hassan and The Manager, The Orienta Insurance Co. Ltd., No. 79, Dwaraka, 2nd Floo	July 22, 2011
H.R. Purushothama Vs. State by K.R. Pet Rural Police Station, Mandya District, Represtented by State Public Prosecutor, High Court Builidings, Bangalore-560001	November 9, 2011
H.R. Sanganna Son of Rangappa, Resident of Telawara Boedi, C Division, Hiriyur Town - 572 144, Since deceased by L.Rs. and others Vs. Sri. P. Thimmaiah Son of Poojari Dasappa	August 16, 2011
H.S. Bedi, S/o late I.S. Bedi, Smt. Avneet Bedi, W/o H.S. Bedi and Bani Bedi, D/o H.S. Bedi Vs. Station House Officer, While Field Police Station Bangalore and others	January 5, 2011
H.S. Chandra Shekar Hande Vs. State of Karnataka	November 4, 2011
H.S. Siddalingappa S/o. Siddappa Vs. Aravinda C S/o. C.H. Chandrashekharappa	November 9, 2011
H.T. Eshwarappa S/o Thimma Niak Vs. The State of Karnataka Represented By Its Secretary Department of Revenue Vidhanasoudha Bangalore - 560 001 and others	December 8, 2011
Habib Agro Industries Vs. Commissioner of Commercial Taxes, Bangalore	February 3, 2011
Hajee Arasalike Usman Karopady S/o Sri Abbas Vs. The State of Karnataka, Rep. by its Secretary, Department of Home Affairs, M.S. Building, Bangalore and others	October 20, 2011
Hajerabi, Mrs. Sharbhanu, D/o. Kazi Mohammed Saheb, Mrs. Najeema, D/o. Kazi Mohammed Saheb, P.O. Mandagadde and Mr. Kazi Jefri, S/o. Kazi Mohammed, Saheb Vs. Mr. Khalifa Mohammed Meera, Mrs. Bibi Khatija, Mrs. Mumtaz and Mrs. Bibi Farida, Khalif	November 8, 2011
Hajira Sultana, W/o. M.M. Yousuff Vs. Mr. Sashidharan, T.N.	October 15, 2011
HALAMMA W/O LATE K.M. SURESH CHI Vs. NEW INDIA ASSURANCE CO. LTD.	February 1, 2011
HALAPPA BHARAMA GAVANALE Vs. STATE OF KARNATAKA	October 20, 2011
Halappa, S/o. late Sangaiah and Rajamma, W/o. Halappa Vs. The State of Karnataka by Arehalli Police	March 15, 2011
Hanumakka W/o Late Sanjeevaiah, Guruprasad S/o Late Sanjeevaiah, Smt Sakamma W/o Late Hanumanthaiah and Hanumaiah @ Thammaiah S/o Late Sanjeevaiah Vs. The Deputy Commissioner and others	January 19, 2011
Hanuman S/o Late Sanjeevappa Vs. D. Ravi Kumar S/o Eranna and Branch Manager The Oriental Insurance Co. Ltd.	January 21, 2011
Hanuman Transport Company Pvt. Ltd. rep. by its Managing Director Sri. Gopala Krishna Nayak, S/o Sri. P.S. Nayak Vs. The Regional Transport Authority, Shimoga, rep. by its Chairman and The Secretary Regional Transport Authority	January 20, 2011
Hanumanthappa Vs. Rangamma	February 1, 2011
Hanumanthappa and another Vs. State By Davanagere Rural Police	March 29, 2011
Hanumanthappa S/o Ningappa Vs. Smt. Priyadarshini Major, The Tahasildar, Honnali Taluk, Honnali Davanagere District and Sri H. Jayappa S/o Hanumanthappa Kathige Village, Kasaba Hobli, Honnali Taluk, Davanagere District	November 4, 2011
HANUMANTHARAYAPPA Vs. NATIONAL INSURANCE CO LTD	April 19, 2011
HANUMANTHE GOWDA Vs. DEPUTY COMMISSIONER	April 19, 2011
HARAGI PARASAPPA ALIAS GIDDAPPA Vs. STATE OF KARNATAKA	August 25, 2011
Hariharan, S/o late Narayanaswami Vs. Mrs. Sudhandira Jackson (NRI)	November 3, 2011
Harischandra Puthran, S/o. Venkappa Puthran Vs. Venugopal, S/o. Padmakara Kotian	October 12, 2011
Harish S/o Shankar Vs. State of Gonibeedu Police, represented by Public Prosecutor	June 17, 2011
HARISHCHANDRA PUTHRAN Vs. VENUGOPAL	October 12, 2011
Hariyana Steel and Power (Division of Hariyana Ship Breakers Ltd.) Vs. State of Karnataka and another	April 18, 2011
HARSHAD K PATEL Vs. S V SRINIVASA RAO	December 19, 2011
Hasan Saheb @ Monu Son of Abdul KhadaR Vs. State of Karnataka represented by its Secretary, Department of Home Vidhana Soudha, The Additional Director General of Police and Inspector General of Prisons and The Superintendent Central Prison@respo	February 1, 2011
Haseen Taj Vs. Mahalingaiah and others	November 15, 2011
Haseena Begum, W/o. late Mr. Nizamuddin Salim Pasha and others Vs. Null	November 9, 2011
Hassan Co-operative Milk Producers Societies Union Limited, Industrial Area, B.M. Road, Hassan, represented by its Managing Director Vs. The Assistant Registrar of Co-operative Societies, Mysore Region, Mysore- 570001 and Sri. Subbaiah, S/o. Lat	December 21, 2011
HEADMASTER BHARAT MATHA SCHOOL HOSAKOTE Vs. STATE OF KARNATAKA	October 18, 2011
HEERALAL Vs. GANGUBAI MANKAR	March 31, 2011
HEMA ALIAS HEMALATHA Vs. STATE OF KARNATAKA	December 5, 2011
Hemavathi Mahila Sahakari Bank Niyamttha Channakeshava Building Kasturbai Road Near Kattinakere Market Hassan 573201 Represented By Smt. V.G. Lalithamma Vs. State of Karnataka Represented By Secretary Department of Co-operation M.S. Building Dr.	July 22, 2011
HIGH COURT OF KARNATAKA BANGALORE Vs. SRI AJAYA KUMAR MAKHIJA	December 7, 2011
HIGH COURT OF KARNATAKA BANGALORE REPRESENTED BY ITS REGISTRAR GENERAL Vs. N V SRINIVASA	December 16, 2011
High Court of Karnataka rep. by its Registrar General Vs. G. Ramesh S/o late C. Ganesh Secretary of the Petitioner Institution and Smt. Pushpalatha W/o. Sri Satyanarayana K.L.	July 20, 2011
Hiridevamma Sports and Recreation Center (Association Register Under the Society Registration Act) Magarahalli, K.R.S.Road, Srirangapatna Taluk, Mandya District. Rep. by its Secretary Thimmaraju S/o. Govindegowda Vs. The Secretary Department of	November 8, 2011
HJS Spun Silk Mills Pvt. Ltd. Chennammanahalli Ramanagara Taluk Ramanagara-Kanakapura Road Bangalore Rural District Rep. by Its Managing Director Vs. The Secretary HJS Spun Silk Mills Staff Union. No. 83. 5th Cross Malleswaram Bangalore - 03@res	December 1, 2011
Honnegowda @ Dore S/o Vairamudi Gowda Vairamudi Industries Iron Works Azad Rasthe, Hassan Vs. Sri Srinivasa S/o Late C.V. Thimmarayappa and others	November 9, 2011
Hoornaz Banu, W/o. Mr. Mohammed Yoosuf and Mohamed Yoosuf, S/o. Late Haji Abdul Sattar Sait Vs. The President. Karnataka State Scheduled Caste and Scheduled Tribe Commission, Nrupatunga Road, 2nd Floor, Arvind Bhavan, Bangalore-560 001, D. Venka	October 14, 2011
Hosmat Hospitals Pvt. Ltd. Vs. Mr. S. Devaraj, S/o Sri P. Devraj Iyer	September 20, 2011
Hotel Airlines No. 4, Madras Bank Road Bangalore-560001 Rep. By Its Proprietor Sri. S Diwakar Rao Vs. Assistant Provident Fund Commissioner, Employees Provident Fund Organisation - 13, Rajaram Mohan Roy road Bangalore-560025 and The President Ka	December 12, 2011
HOTEL VANDANA PALACE Vs. AUTHORISED OFFICER	November 21, 2011
HUBLI ELECTRICITY SUPPLY Vs. STATE OF KARNATAKA	March 31, 2011
HUCHA ERAIAH Vs. THAHSILDAR BANGALORE SOUTH THALUK	May 24, 2011
Hukum Singh, S/o. Sri. Kacheru Singh, Vs. Union of India, Represented by Secretary, Ministry of Defence, DHQPO, New Delhi - 110 011, Col. S.N. Tiwari, Commanding Officer, 6 PARA (SF) C/o 56 APO and Brig. Deepak Sinha, Officer Incharge Records, P	December 9, 2011
Huliyappa S/o Doddegowda Vs. Babu S/o Narayana 1st Cross. Vijayapura Near Friends Garage Chikkamagalur Town Chikkamagalur and others	November 9, 2011
HUTTI GOLD MINES COMPANY LIMITED Vs. H G.M L COPPER UNITS OFFICERS ASSOCIATION	December 1, 2011
Hysum Steels Vs. State of Karnataka	June 23, 2011
Ibrahim Son of Ummer Vs. State by Forest Mobil Squad Hunsur Division	March 15, 2011
ICICI Lombard General Insurance Company Ltd. Vs. Smt Sweety N. Jain W/o Late Nami Chand	December 7, 2011
Iliya @ Mohammed Iliyas S/o Gousmohddin Katagi Vs. The State Of Karnataka Reptd. By State Public Prosecutor High Court Building Bangalore	January 10, 2011
Iliyas Pasha, S/o. Moula Sab Vs. State of Karnataka by Bagepalli Police rep. by State Public Prosecutor	September 21, 2011
In Re : Ub Nizam Breweries P. Ltd. Vs.	April 21, 2011
IN RE: SOLIDCORE TECHSOFT SYSTEMS INDIA (P.) LTD. Vs. STATE	September 9, 2011
Inayat Beig S/o Sardar Beig and Munna @ Mohammad Hussian, S/o Fazal Rehaman Vs. The State of Karnataka by Town Police	April 6, 2011
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. VARIJA	January 7, 2011
INDIAN MACHINE TOOL MANUFACTURES ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA	January 22, 2011
Indira, Mangalore, D.K. Vs. Smt Rajani Major W/o Sanjeeva Shetty Near Shankar Vittal Garage, Attavara, Mangalore-01 and others	November 9, 2011
Indo French Traders A partnership firm having its Branch Office at No. 10, 3rd Floor, 4th Main 4th Cross, M.D. Block Malleshwaram Bangalore-3 Rep. by its partners Mr. T.V. Bhavadas and Mr. Jose P.O. Vs. M/s. MMTC Limited (A Government of India E	December 12, 2011
Indumati Vs. The State of Karnataka Department of Energy Vikasa Soudha Bangalore 1 rep by Its Principal Secretary and others	November 19, 2011
Indus Towers Ltd No. 12 Tower-D, 7th Floor, Subramanya Arcade, Bannerghatta Road Bangalore-560029 (Represented by Sri K M Ashwin Kumar DGM-Finance) and other etc. Vs. The Deputy Commissioner of Commercial Taxes Enforcement I. South Zone, Koraman	September 7, 2011
Indusind Bank Ltd 1st Floor, Bandigadi Complex, Nehru Road, Shimoga 577201 Reptd by Its Legal Executive and GPA Holder Laxminarayan Vs. The State by Jayanagara Police Station Shimoga Through State Public Prosecutor High Court of Karnataka Bangal	December 7, 2011
Institution of Engineers (India) Vs. Joint Commissioner of Commercial Taxes (Intelligence), South Zone, Bangalore and another	February 18, 2011
International Justice Mission by its Authorized Representative Earnest Immanuel Vs. State of Karnataka rep. by Sub. Inspector and Lakshmamma W/o Veeranna, Madamagiri S/o Veeranna, Madesh S/o Veeranna, Subramanyan S/o Veeranna, Owner and Operator	January 19, 2011
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS MUMBAI HAVING ITS BRANCH OFFICE AT HARE KRISHNA HILL CHORD ROAD RAJAJINAGAR BANGALORE Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS BANGALORE REP BY ITS ALLEGED SECRETARY	May 23, 2011
INTERNATIONAL SUFI CENTRE Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)	January 25, 2011
INTHIYAS ALIAS INTHIYAS AHMED Vs. STATE OF KARNATAKA	April 19, 2011
IQBAL Vs. STATE BANK OF INDIA	April 29, 2011
IQBAL AHMED Vs. STATE OF KARNATAKA	June 16, 2011
Iqbal S/o late Shekabba Vs. Mohammed Musthaf U.H. S/o late S.B. Mohammed and The Bajaj Alliance General Insurance Co. Ltd. rep. by its Branch Manager	February 4, 2011
Ircon International Ltd. by its General Manager Vs. Jt. Commissioner of Commercial Taxes and State of Karnataka by its Secretary Department of Finance	March 1, 2011
Ishwar Naika S/o Late Chandayya Naika Vs. Govindaraya Pai Since Deceased by His LR Sri H Surendra Pai S/o Late Govindaraya Pai	December 2, 2011
Islamia Institute of Technology, Represented by its Administrator Vs. Islamia Institute of Technology Employees Union, Represented by its Secretary	November 8, 2011
Ismail Abdulla, S/o. Abdul Beary Vs. A Srinivasa Reddy S/o. A Rama Reddy	April 12, 2011
ISMAIL KHAN SHAH Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION	July 21, 2011
Ismail Khan Shah @ I.K. Shah, S/o Late Mehboob Khan Shah, Businessman, Presently R/a No. 572, 1 A Cross, Domlur Layout, Bangalore, M. Ibrahim Khan, S/o late Mehaboob Khan, Presently R/a No. 281, Anwar Layout. Arabic College. Bangalore and I.K. Feju Shah, Vs.	July 21, 2011
Ismail Sab Vs. Manohar Honnappa Naik, S/o. Honnappa Naik	December 14, 2011
Israr @ Syed Israr Ahmed S/o. Syed Jaffer Vs. Sri. R. Rama Raju S/o. Ramaswamy Raju and New India Assurance Co. Ltd.	February 14, 2011
ITC LTD Vs. UNION OF INDIA	February 9, 2011
J CHENNA REDDY Vs. STATE OF KARNATAKA	April 29, 2011
J LOKESH Vs. STATE OF KARNATAKA	May 3, 2011
J MURLIDHAR Vs. STATE OF KARNATAKA	November 2, 2011
J RAMA Vs. VITTAL BHAT	November 25, 2011
J. Gangadhri, S/o. Z. Ganganna Vs. State of Karnataka, by Subramanyapura Police Station, rep. by the State Public Prosecutor	February 28, 2011
J. Jansy Vs. The Authorised Officer Allahabad Bank Head Office No. 2, Netaji subhas road. Kolkate -700001 and others	December 5, 2011
J. Ramachandran, S/o. Late Jayaprakashan Vs. The Oriental Insurance Company Ltd., D.O. IX, 5th MN Plaza, Pathi Complex, Vatal Nagaraj Road, Okalipuram, Bangalore-21 By its Manager, Ms. Ramya, D/o. Ayyappan Rema, Major No. 278, JMG Colony, Railwa	December 1, 2011
J. Ravindranath, S/o Dr. M. Janakiram, Ram Jyothi Clinic, Dibbur Village and Post, Chikkaballapura Taluk and Dist. and others Vs. The Secretary, Government of Karnataka, Dept. of Health and Family Welfare Services, M.S. Building, Dr. B.R. Ambedk	November 9, 2011
J. Sahayasheela W/o. John Berkmans No. 15/1, Church Street Keelasaripallani Kanyakumari District Tamil Nadu Vs. State of Karnataka Rep. by Secretary Home Department Vidhana Soudha Banglore, Additional Director General of Police and Inspector Gen	October 20, 2011
J.P. NARAYANSWAMY Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 11, 2011
J.S. Mohammed S/o. Usman Vs. Sri. K. Mohammed. S/o. Andunni Beary	November 4, 2011
J.V. Srinivas Vs. J.V. Ramaiah and others	December 7, 2011
Jabber, S/o. Abdul Khader Vs. Lokesh Murthy, S/o. B.S. Siddappa	August 30, 2011
Jacintha.L.Mendonsa, W/o. Late Lawrence. G. Mendonsa and Shaini. L. Mendonsa (minor), D/o. Late Lawrence. G. Mendonsa, Rep. by her mother, Jacintha. L. Mendonsa, W/o. Late Lawrence. G. Mendonsa Vs. Sri. H. Kamalaksha, S/o. K. Rama Naik and other	September 16, 2011
Jagadambha W/o. P. Ramajah D/o. Papaiah and Kum. R. Chithra D/o. P. Ramaiah Vs. Sri P. Ramaiah S/o. Pillappa	January 31, 2011
Jagadeesh H.P., S/o. Puttegowda Vs. The Manager New India Assurance Co. Ltd. Rep. by the Branch Manager and M.N. Devaraju Major, S/o. Ningappagowda	February 15, 2011
Jagadish Bajaj Vs. Commissioner of Customs, Bangalore	September 8, 2011
JAGADISH N. HINDUJA Vs. COMMISSIONER OF INCOME TAX	April 21, 2011
JAGALUR MADHUKESHWAR Vs. B G KAMALAKSHI	June 21, 2011
Jahnavi Mishra W/o. Anuj Mishra Vs. State of Karnataka By its Home Secretary and others	August 18, 2011
Jaiprakash Vs. The Director M/s. Infant Travels Pvt. Ltd. NO. 5. Subedar Garden Krishna Temple Road, Indiranagar, Bangalore-38 and ICICI Lombard General Insurance Company Ltd. NO. 89. S V R Complex, Hosur Main Road, Madivala, Bangalore-68 Rep By	December 1, 2011
Jalaja, W/o. Late B.L. Basavaraju and Hemanthgowda, S/o. Late B.L. Basavaraju Vs. The Managing Director, K.S.R.T.C, K. H. Road, Shanthinagar, Bangalore, Represented by its Manager	April 12, 2011
Jaleel Khan Husain Khan, Bangalore Vs. Sri. K.S. Yogesh S/o K.P. Shivakumar	December 15, 2011
JANAKI Vs. STATE OF KARNATAKA	November 10, 2011
Janakirama Reddy, S/o late J.S. Srinivasa Reddy Vs. The Bangalore Metro Rail Corporation Ltd., represented by its Managing Director, The Commissioner Bangalore Development Authority and Government of Karnataka, Ministry of Urban Development repr	September 21, 2011
Javarilal Mandot Son of R. Chhaganlal Vs. Sri B.G. Nagaraj Rao Son of Late Gangaram	September 14, 2011
Jaya Chandran S/o Late Sri. C. Munirthnam and others Vs. Smt. Mala @ Oonimala W/o Sri. B.P. Ramachandran	July 22, 2011
Jayadevappa K. Vs. M/S. Dow Agro Sciences India (P) Ltd.	February 22, 2011
JAYALAKSHMAMMA Vs. STATE GOVERNMENT SECRETARY TO REVENUE DEPARTMENT MULTISTORIED BUILDING	February 3, 2011
Jayalakshmamma W/o Late Munilakshmaiah and Sri. S.M. Sreenath S/o Late Munilakshmaiah Vs. Sri. Krishnappa S/o Late Marappa Major	November 9, 2011
Jayalakshmamma, W/o N.D. Nanjundaiah Vs. The State Government rep. by its Secretary to Revenue Department and others	February 3, 2011
Jayalakshmi, W/o. Sri B.K. Padmanabha Reddy Vs. Mr. Manoj Gupta, S/o. Late Radhesham Gupta	February 18, 2011
Jayalaxmi, W/o. late R. Dasappa, Mahesh S/o, lata R. Dasappa, Rani D/o. late R. Dasappa and Viji D/o. late R. Dasappa (Since Mahesh S/o, lata R. Dasappa, Rani D/o. late R. Dasappa and Viji D/o. late R. Dasappa are minors, rep. by their mother natural guar Vs.	August 22, 2011
Jayamma W/o Hanumantkappa Vs. M.H. Ganesh S/o Varkerappa and National Insurance Company Limited	March 15, 2011
Jayamma W/o Puttaswamy Vs. MR Lingaiah S/o Chikkalingaiah Jr. Asst. MESCOM Rural Sub-Dvn 2 Mandya, Chikkaputtegowda S/o Siddegowda and others	December 2, 2011
Jayamma, W/o Narayanappa, Smt Bhagyamma, D/o Narayanappa, W/o G N Mahalingaiah, Smt Chaluvamma W/o Dasappa and Sri Dasappa, S/o Obalaiah Vs. The Proprietor, M/s Hariharan Logistics, Old No. 6, New No. 11, 1st Floor, Post Office Street, Chennai,	November 8, 2011
Jayamma, W/o P.N. Govinda Gowda Vs. Sri. Mailaiah S/o Sri. H. Hanumaiah, Smt. Gurushanthamma W/o Late Sri Gangappa, Smt. V. Tulasi W/o R. Venugopalachari and Sri. R.Venugopalachari	December 2, 2011
Jayamma, W/o. Narasappa Vs. The State of Karnataka by Rural Police, Shimoga.	March 31, 2011
Jayanna Vs. State of Karnataka By The Police of Challakere	March 24, 2011
Jayanna S/o Channamallaiah Vs. Smt. B.S. Pushpalatha W/o B.S. Chidananda and The Oriental Insurance Co Ltd.	December 5, 2011
Jayantha and another Vs. State of Karnataka and another	December 7, 2011
Jayantha, S/o. Narayana Poojary, Vs. The State of Karnataka, Represented by its Secretary to Government Education Department (Universities), M.S. Building, Bangalore -560001 and Mangalore University, Represented by its Registrar Mangalagangothri	December 7, 2011
Jayanthi W/o Late Mohandas Amin Vs. Mrs Rajeevi W/o Late J. Rama Rao	November 8, 2011
Jayanthi, W/o. late M.V. Jagannathan, M.J. Balaji Venkatesh, S/o. late M.V. Jagannathan and M.J. Raghunathan, S/o. late M.V. Jagannathan (Since both are Minors, rep. by her mother Smt. Jayanthi, W/o. late M.V. Jagannathan) Vs. Union of India (UO	August 22, 2011
Jayaprakash Rao S/o Late Krishnoji Rao Vs. Swaminatha Rao @ Sayinatha Rao S/o Late Krishnoji Rao and Smt. Girija W/o Swamitharao	February 4, 2011
Jayaram S/o late Sri. Cheluvaiah Jayanagara Vs. Mr. K.R. Gururanga S/o S.B. Rangaswamy and State of Karnataka by SHO represented by State Public Prosecutor	February 3, 2011
Jayaram@Jayaramappa S/o Narasimhappa Vs. The State of Karnataka By The Sub-Inspector of Police Masti P.S., Malur Taluk kolar District	December 14, 2011
Jayaramaiah S/o Late Yellappa Vs. State of Karnataka rep. by its Secretary Revenue Department, The Deputy Commissioner, The Tahsildar and Karnataka Industrial Area Development Board by the chief executive officer	January 19, 2011
JAYASHREE VANI Vs. BANK OF INDIA	February 25, 2011
Jayawant Kamath. S/o K.V. Kamath Vs. State Represented by C.B.I.	June 6, 2011
JEBON CORPORATION INDIA LIAISON OFFICE Vs. COMMISSIONER OF INCOME	February 8, 2011
Jhansirani and others Vs. Managing Director, Bangalore Metropolitan Transport Corporation and another	September 23, 2011
Jittu Thomas S/o. M.T. Thomas Vs. Rajiv Gandhi University of Health Sciences 4th T Block, jayanagar Bangalore - 11 Rep. by its Registrar, The Indian Nursing Council of India Combined Council Building Kotla Road, Temple Lane New Delhi - 2 and The	October 21, 2011
JK TYRE AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	January 22, 2011
JOHN DAVID D SOUZA Vs. FRANCIS LOBO	January 4, 2011
JOHN KENNADY Vs. STATE BY CHAMPION REEFS POLICE STATION	June 23, 2011
JOHNN TUCHLER Vs. SUPERINTENDENT OF CUSTOMS	April 20, 2011
Joseph Miranda Vs. Cecila D’souza and others	January 4, 2011
JUBILANT ORGANOSYS LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	June 28, 2011
Junifer C. Alvares S/o Joseph Alvares Vs. The Secretary Karnataka State Transport Authority Dr. Ambedkar Veedhi M.S. Building, Bangalore--01 and Norbert Montherio S/o Noel Joelark	November 9, 2011
Justine Devadas Vs. The State of Kamataka through Indiranagara Police Station and C.C.B. Police Rep. by State Public Prosecutor	February 8, 2011
Jyothi W/o Late Rachaiah and others Vs. Sri. Jayaramu S/o Kyatanahalli Kenchegowda	July 22, 2011
JYOTI KONDARAJU Vs. ADDITIONAL GENERAL MANAGER DISCIPLINARY AUTHORITY,ITI LTD	November 24, 2011
K A RAGHVENDRA PRASAD Vs. STATE OF KARNATAKA	April 6, 2011
K AJITKUMAR GADIYAR Vs. CORPORATION BANK	August 10, 2011
K ANBAZHAGAN GEN SECY DMK PARTY HQ Vs. SUPERINTENDENT OF POLICE	September 16, 2011
K C PRASHANTH Vs. AYYAPPA	February 18, 2011
K EB LAYOUT RESIDENTS WELFARE ASSOCIATION BANGALORE Vs. BRUHAT BANGALORE MAHANARAGA PALIKE BANGALORE	May 26, 2011
K G SRINIVAS CHICKABALLAPUR TALUK Vs. AKSHAYA FINANCIERS CHICKABALLAPUR	August 16, 2011
K GOVINDE GOWDA Vs. AKKAYAMMA	September 7, 2011
K KRISHNA BHAT Vs. SYNDICATE BANK MANIPAL	October 12, 2011
K L Karan Patel, S/o. K M Lingaraju Vs. Nanjundaswamy, Major, S/o. Shivarudrappa, R/a. HIG 44, HUDCO, Kuvempunagar, Mysore, Sri S Mahadevaprasad, S/o. late Shivarudrappa, R/a. M-44, 807, II Stage, HUDCO, Kuvemunagar, Mysore-570 023, United Insur	November 9, 2011
K M Dharmesh Babu Alias Babu, S/o Papanna and L. Ramesha @ Jogappa Alias Mati, S/o Late Lingaiah Vs. The State of Karnataka, rep. by its Sho	January 14, 2011
K M MAHESHWARAYYA Vs. DEPUTY COMMISSIONER	June 24, 2011
K M PRABHAKAR Vs. STATE OF KARNATAKA	February 2, 2011
K N SAVITHA Vs. STATE OF KARNATAKA	July 26, 2011
K N SHIVAKUMARI Vs. ASSISTANT COMMISSIONER DODDABALLAPUR SUB DIVISION	February 3, 2011
K N SURESH Vs. STATE OF KARNATAKA	November 29, 2011
K Nagaraj S/o late Nagappa Setty Since Dead by His L.Rs. Hemanth Raju S/o. Late K. Nagaiah Setty, Smt. K. Nagamani D/o. Late K. Nagaiah Setty and K N Puttanna S/o late Nagappa Setty Vs. State of Karnataka by its Secy Revenue Department Vidhana S	November 9, 2011
K NAGESH RAIKAR Vs. LAKSHMI DEVI	March 15, 2011
K PANKAJA PRABHUDEV Vs. BANGALORE DEVELOPMENT AUTHORITY BY ITS COMMISSIONER	August 12, 2011
K RAMACHANDRA REDDY Vs. STATE OF KARNATAKA	March 30, 2011
K S MAHESH Vs. T S RUDRANI	March 25, 2011
K S RAVI Vs. LEELAVATHI	September 23, 2011
K Sadashiva Prabhu, S/o Venkatraya Prabhu Vs. V. Tahngaraju, The National Insurance Co. Ltd.	November 8, 2011
K SHAM BHAT Vs. K SITARAMA BHAT	November 15, 2011
K SOORYANARAYANA BHAT Vs. UNION OF INDIA	June 24, 2011
K SULOCHANA Vs. STATE OF KARNATAKA	December 19, 2011
K Sundar Vs. Shankarappa, S/o. Basappa, Major, Kukompur post, Yelaburga Taluk, Koppal District, (Driver of the lorry bearing Reg. No. KA-13/3173), Ramachandra M.S. S/o. Siddashetty, Mahadevarahalli, Gandasi Hobli, Nagarahally post, Arasikere Tal	November 9, 2011
K T Shama Reddy Since Dead By Lrs, Smt. Rajamma W/o. Late K T Shama Reddy and others Vs. Sri. Thimma Reddy S/o. Late Munireddy	December 1, 2011
K V SEETHARAM Vs. STATE OF KARNATAKA	January 5, 2011
K. Ananda Rao Vs. K. Shamaayya Achari Since Dead Represented By Jayakara	August 22, 2011
K. Ananthi Kumar Vs. S. Gopal	November 18, 2011
K. Bhakthavatsalam Major S/o Sri V.M. Krishnamurthy Vs. Sri S. Manjunath S/o Sri A. Siddappa Reddy	July 18, 2011
K. Bommalingappa@Bramhananda, S/o. Siddalingappa Vs. The Branch Manager The Oriental Insurance Company Ltd.	November 3, 2011
K. Chandrashekar, S/o. Late Ramachandra Rao Vs. Nagesha Rao, S/o. Late Srinivasaiah	March 3, 2011
K. Devanna Naik S/o late Dullayya Naik Vs. S. Pakkirappa S/o S. Obalappa, Now elected as Member of Parliament and others	July 12, 2011
K. Gopal S/o V. krishna Murthy Vs. Vasantha Kumar Beml	November 9, 2011
K. Gopal S/o. Sri Kannan Vs. The Managing Director Karnataka Power Transmission Corporation Limited, Cauvery Bhavan, Bangalore 560 009 and others	July 22, 2011
K. Gopal, S/o. Kannappa Mudaliar Vs. Smt. K. Navaneetha, W/o. K. Gopal	March 11, 2011
K. Gopalkrishna, S/o. Late P.R. Venkataramanayya Vs. ING Vysya Bank Limited and Smt. G.K. Sulochana Since diseased rep.by L. Rs. (Mrs. Mamatha Chiruvella, D/o. K. Gopalkrishna, Mr. Adarsh, S/o. K. Gopalkrishna and Vishwas G.K., S/o.. K. Gopalkri	January 31, 2011
K. Gopi S/o late K. Kodandapani, Smt. Jayalakshmi W/o K. Gopi and Kum Supriya D/o K. Gopi Vs. State of Karnataka by Rajarajeshwari Negara police station	January 24, 2011
K. Govinda Raju S/o Kumar Vs. Sri Umesh Raj N. S/o Natarajan and Manager Bajaj Alianz General Insurance Co. Ltd.	January 20, 2011
K. Jayalakshmi and others Vs. The State of Karnataka Rep By Its Secretary Department of Co-Operation M S Building Bangalore-560001, The Deputy Registrar of Co-Operative Socities, Malleswaram Bangalore The Vyalikaval House Building Co-Operative S	December 1, 2011
K. KANTHRAJ Vs. K. CHANDRASHEKHAR	November 8, 2011
K. Kumar S/o Late Sri M. Krishnappa Major, Sri K. Shekar alias Chandrasehkar S/o Late M. Krishnappa Major and Sri K. Prakash S/o Late M. Krisknappa Vs. Smt Nagarathna @ Rathna W/o Late Sri M. Krishnappa Major and others	November 8, 2011
K. Kumar S/o T. Kolan Deswamy Vs. The Chief Traffic Manager B.M.T.C., Chief Traffic Manager, K.H. Road, Bangalore-360027	December 8, 2011
K. Lakshminarayana Reddy S/o Shri Shivanarayana Reddy Vs. Government of Karnataka Represented By Its Executive Engineer Hemavathi Canal Division, Yediyur Now Taken Over By The Executive Engineer Kaveri Neeravari Nigama Ltd. Hemavathi Canal Divis	December 8, 2011
K. Laxman Kudva S/o. K. Pundalika Kudva Vs. Baburaya Kudva S/o. Sri K. Pundalika Kudva and The Branch Manager United India Insurance Co. Ltd.	March 11, 2011
K. Musthafa, S/o. Khasim Ali Sab Vs. B. Shivalingappa, S/o. B. Bharmappa	April 12, 2011
K. Nagesh Raikar S/o Krishnappa Since Dead by his L.Rs. (Neela Bai W/o K. Late K. Nagesh Raikar, Chandrashekar Raikar S/o Late K. Nagesh Raikar and Prashanth Raiker S/o Late K. Nagesh Raikar Vs. Smt. Lakshmi Devi D/o H.T. Hanumanthappa, Amith Fi	March 15, 2011
K. Purushothama Naik, S/o. Sri. K. Balappa Naik Vs. The Mangalore University represented by its Registrar, Mangalagangothri, Mangalore, Dakshina Kannada District-574199 and The Board of Appointment Represented by its Chairman and Vice Chancellor	November 8, 2011
K. Ramachandrappa, S/o Late Kadavarappa Vs. State of Karnataka, by Police Inspector	January 31, 2011
K. Ramegowda Dead by his LRs Sri. K.R. Ramesh Gowda, Sri. K.R. Shivashankare Gowda and Sri. K.R. Jayachandre Gowda Vs. The State of Karnataka by its secretary to Government Department of Revenue M.S. Building, Bangalore-1, The Land Tribunal repr	December 5, 2011
K. Ramesh S/o late Kalegowda, Sri. U. Vinodh Kumar @ Vinodh S/o Umashankar, Sri. Huchappa @ Hucha S/o Hanumanthaiah and Sri. Hiregowda S/o Narayanappa Vs. State of Karnataka by New Extension police station	January 18, 2011
K. Rangaswamy Reddy S/o K. Rami Reddy Vs. Sri G.V. Srinivasa Raju S/o Lakshmana Raju, Sri. K.V. Suresh Kumar S/o late Koteswara Rao and Sri. M.K. Suresh S/o Kempachannaiah	June 28, 2011
K. Santhosh Kumar, S/o. Kempanna Vs. The State of Karnataka Department of Power and Energy Vikasa Soudha DR. B.R. Ambedkar Road, Bangalore 560 001, By Its Principal Secretary and others	November 4, 2011
K. Seetharam Bhat S/o Sri. Mahabala Bhat, Assistant Engineer Vs. Chief Engineer Electricity (General) and Disciplinary Authority, KPTCL and Karnataka Power Transmission Corporation Limited (former KEB) and Appellate Authority	March 14, 2011
K. Shashidhar Vs. The Managing Director, Bangalore Electricity Supply Company (BESCOM), K.R. Circle, Bangalore -560001 and The Superintendent Engineer, (Elecl) (Commercial, Operation and Maintenance) Bangalore Electricity Supply Company Nrupatun	December 9, 2011
K. Shashikala W/o Sri T.N. Shekar Babu Vs. T.N. Shekar Babu S/o Nageshwara Rao	March 14, 2011
K. Sippe Gowda, S/o Late Chikka Javaregowda, High Court of Karnataka Vs. The High Court Karnataka represented by its Registrar General, The Honble Chief Justice and The Disciplinary Authority, High Court of Karnataka represented by its Registrar	March 31, 2011
K. Sudarshan Shetty Vs. The State of Karnataka By Its Secretary Department of Revenue Religious and Charitable Endowment and another	November 22, 2011
K. Sukumaran Vs. Muniyamma	August 26, 2011
K. Vasudevan Nair, S/o. late Krishna Nair Vs. The Managing Director, Hindustan Aeronautics Limited, The General Manager (P and A), Hindustan Aeronautics Limited and The Director (Personnel), Hindustan Aeronautics Limited	September 22, 2011
K.B. Bettegowda Vs. National Insurance Co. Ltd. Regional Office No. 144, Subharam Complex M.G. Road, Bangalore-560001 by Its Manager and G. K. Reddy T. 27, 12th Street Anna Nagar District Chennai, Tamil Nadu - 600040	October 15, 2011
K.B. Gurubasappa S/o Bandavara Basappa Vs. State of Karnataka by Rural Police Shimoga	November 8, 2011
K.B. Krishnamurthy, Son of late Sri Byraiah Vs. The State of Karnataka, Represented by the Secretary to Government, Law Department, Vidhana Soudha, Bangalore - 560001 and The Honble High Court of Karnataka Represented by the Registrar General. H	July 22, 2011
K.C. Babu, S/o. Sri. K.K. Chandran, Vs. Smt. D. Hemasudha. W/o. Sri. M. Duraivelu, No. 36/A, Komulti Street, Walajahpet, Vellore District, Tamil Nadu - 632513 and The New India Assurance Co. Ltd., 1st Floor, Gagiyam TMN Complex, No. 136, K.R.T.	April 12, 2011
K.C. Prashanth S/o K.N. Chowdappa Vs. Sri Ayyappa S/o Late Guruswamy, The Special Deputy Commissioner, The Assistant Commissioner and Tahsildar	February 18, 2011
K.C. Ravindra S/o. Sri Chinnaiah Vs. The Managing Director, KSRTC, K.H. Road, Shanthinagar, Bangalore - 560 027 and United India Insurance Company Ltd., No. 19-19/1, South End Road, Basavanagudi, Bangalore - 560 004, Represented by its Manager@r	November 4, 2011
K.H. Panduranga S/o Late Manjappa Vs. Sri Narasimha Gowda S/o Gusi Gowda	November 8, 2011
K.H. RAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ANR.	April 19, 2011
K.H. Sachidevi W/o. late Dr. H.H. Swamy Vs. S.R. Srikanth S/o. S.N. Ramachandrashastry, major, Harini 1st cross, Siddaganga Extension, Tumkur, National Insurance Company Ltd., No.16, Kumara Krupa Road, Bangalore. By its Manager and R. Shivakumar	November 2, 2011
K.H. SHIVANNA Vs. K.M. SANNEGOWDA & ANR.	July 20, 2011
K.J. Manjunath S/o. Late. K.R. Jambukeshwar and K.J. Ravishankar S/o. Late. K.R. Jambukeshwar Vs. Anitha Ramesh @ K.J. Anitha W/o. Ramesh.N. D/o. Late K.R. Jambukeshwar and others	January 3, 2011
K.K. Nag Ltd. Vs. Additional Commissioner of Commercial Taxes, Zone I, Gandhinagar, Bangalore	September 23, 2011
K.K. Nag Ltd. represented by its Manager Commercial Sri. Shivananda Acharya Vs. The Additional Commissioner of Commercial Taxes	April 15, 2011
K.L.J.A. Kiran Babu Vs. The Management of the Hewlett-Packard GlobalSoft Private Limited, HP Avenue, 39/40, Electronics City, Hosur Road, Bangalore	November 9, 2011
K.M. Nanjundaswamy, S/o Mahadevappa Vs. Chinnaswamy S/o Mahadevappa	November 19, 2011
K.N. Deenadayal Vs. Sri K.N. Srinivas S/o late Sri K.N. Narayanappa	November 4, 2011
K.N. Lokeshwar S/o Late K Nagendrachar Vs. The Chief Traffic Manager BMTC Central Offices K.H. Road, Shanthinagar Bangalore 560027	December 5, 2011
K.N. Ramachandra Rao, S/o Narasimha Rao Vs. State of Karnataka, Represented by S.P.P. High Court buildings, Bangalore	October 19, 2011
K.N. Sathyanarayana Vs. General Manager M/s. Venlon Polyester Film Ltd. 26 (P) Belavadi Industrial Area, Hunsur Road, Mysore 570018	July 22, 2011
K.N. Savitha D/o. Late S.M. Nanjundaiah Vs. State of Karnataka rep. by its Principal Secretary Dept. of Finance and Excise, The Commissioner of Excise and The Deputy Commissioner of Excise	July 26, 2011
K.P. Jagadish S/o Puttaswamy Gowda Vs. Smt. Rathna W/o K.P. Jagadish	December 9, 2011
K.P. Ramachandra Reddy, S/o. Papanna, Vs. Smt. Kuriyallamma	December 7, 2011
K.P. Ramesh, S/o. K B Puttegowda, Hindu Vs. Sri K.N. Chandre Gowda, Since dead by L.Rs., (H.R. Hemavathi W/o. late K.N. Chandregowda	December 7, 2011
K.P.MANJUNATH KUMAR Vs. STATE OF KARNATAKA	November 2, 2011
K.R Krishnaswamy S/o Late K.V. Ramanuja Iyengar Vs. The United India Insurance Co. Ltd., No. 40, Lakshmi Complex, II Floor. Opp. To Vanivilas. K.R. Road, Fort, Bangalore. By Its Manager, The Managing Director. B.M.T.C K.H. Road, Shanthinagar, Ba	October 15, 2011
K.R. Pavadiyappa Vs. M. Ranaaiah	February 8, 2011
K.R. Ramachandra Naik S/o. Sri Ramji Naik Vs. The Karnataka Scheduled Caste and Scheduled Tribes Development Corporation Limited 9th and 10th Floors Vishveshwaraya Main Tower Vidhana Veedhi Bangalore - 560001 Represented by its Managing Director	November 2, 2011
K.R. Ramalingappa, S/o Kari Rangappa Principal Sri Katteranganathaswamy P.U. College Vs. K.B. Basavarajappa, S/o Bhyrappa	March 15, 2011
K.S. Aithal S/o Late K. Ananthayya Aithal, Joint Director Karnataka Land Army Corporation Vs. Karnataka Land Army Corporation Ltd. and others	March 1, 2011
K.S. Bhaskar Vs. B.A. Chandrashekar	December 7, 2011
K.S. Murthy, S/o Somashekarappa Vs. The State of Karnataka and K.T. Srinivas, S/o H.K. Thammanna	March 11, 2011
K.S. Panduranga Vs. State of Karnataka, by Police Inspector	June 3, 2011
K.S. Ravikumar S/o Sreenivasaiah Vs. State of Karnataka	March 4, 2011
K.S. Srinath S/o K.N. Krishnaiynagar Vs. The Depot Manager KSRTC Chikballapura Chikballapura and others	November 21, 2011
K.S. Sudhir Kumar S/o S. Siddaramu Vs. The Chief Executive Officer Zilla Panchayat, The Executive Engineer Panchayat Raj Engineering Zilla Panchayat and Smt. Sarojamma W/o Chikkamadaiah First Division Assistant Panchayat Raj Engineering Sub-Divi	March 3, 2011
K.T. Plantation Pvt. Ltd. Rep By Its Director Sri K. Srikishan Having Office At No. 176, St. Johns Road, Bangalore- 560 042 Vs. The Chief Secretary Govt. of Karnataka Having Office At Vidhana Soudha, Vidhana Veedhi, Bangalore-560 001, The Distri	October 12, 2011
K.T. Saheb S/o K.T. Mohammed Vs. The State of Karnataka, represented by Thithimathi Forest Range	February 1, 2011
K.T. Shankarappa, S/o. Thimmaiah and Smt. Susheelamma, W/o. K.T. Shankarappa Vs. Sri. Shaik Ameer, S/o. Ahaik Ahmed, Sri. G.V. Mohana Reddy, S/o. G.V. Manohara Reddy, Owner of Lorry No. KA-04-A-2083 and The Branch Manager, The Oriental Insurance	March 25, 2011
K.T. Vijayalakshmi W/o. Kondaiah. J. Vs. The Chief Commissioner of Income Tax Karnataka Circle, C.R. Buildings Queens Road Bangalore - 560 001 and others	November 2, 2011
K.U. Kumar, S/o Late K. Uthappa, S.V.T, Road, Koppa-577126, Chickmagalore Districts Vs. Sri.M.R. Ashoka	December 7, 2011
K.V. Chinnaiah Vs. The Deputy Commissioner of Commercial Taxes, Vat-Audit 1, The Commissioner of Commercial Taxes, Vanijya Therige Karyalaya and The State of Karnataka represented by its Principal Secretary to Government, Finance Department@resp	March 15, 2011
K.V. Mahadevappa, S/o Veerappa Vs. State of Karnataka, rep. by State Public Prosecutor	February 1, 2011
K.V. Venkatesh Vs. R. Nataraj	September 23, 2011
Kadaiah S/o. Gooli Gowda Vs. The Thasildar and others	January 11, 2011
Kader Moideen Nagoor Gani Vs. Asstt. Commissioner of Custom, Bangalore	October 14, 2011
Kadur C. Nanjappa S/o. Chinnayellaiah and others Vs. Sri. Andi S/o. Haragappa and others	November 8, 2011
KAIRALI EANTERPRISE Vs. STATE OF KARNATAKA	July 29, 2011
KAIRALI ENTERPRISES KANNUR DISTRICT REPTD BY ITS MANAGING DIRECTOR V SHAMSHUDDEEN Vs. STATE OF KARNATAKA	July 29, 2011
Kairali Enterprises, reptd. by its Managing Director, M.E. Pravees Vs. State of Karnataka, reptd by Deputy Commissioner (Food) and The Sub-Inspector of Police	July 29, 2011
KALAMMA Vs. DIVISIONAL CONTROLLER KSRTC	April 21, 2011
Kalasappala Gengavva, D/o. Siddappa Vs. Kalasappala Nagappa S/o. Bharamappa	November 8, 2011
Kaleesuwari Refinery (P) Ltd. represented by its Director M. Arun Vs. The Assistant Commissioner (CT), Enforcement	January 20, 2011
Kali Indane Gas Agency, rep. by its Proprietor, Sri Sunil S/o Venkatesha Hegde and Sri Sunil, S/o Venkatesha Hegpe, MLA Vs. T.M. Sundaresh	March 1, 2011
KALINGAPPA SINCE DECEASED AND REPRESENTED BY LR'S SHRI RAJAPPA, SHRI MARISWAMY AND SHRI MADAPPA Vs. GOWRAMMA, SHRI CHIKKANNAIAH, SHRI BANGARASHETTY AND SHRI N.S. SUNDARASHETTY	July 1, 2011
Kaliyamardhana Sri. Krishna Devaru of Shri Krishnapura Mutt, Udupi -576101, Represented by its Matadhipathi, Srimad H.H. Sri. Vidyasagar Theertha Swamiar Disciple of Srimad H.H. Vidyaratna Theertha Swamiar and Sridhar Bhat, Manager, Shri Krishnapur Mute C Vs.	December 2, 2011
KALLAPPA Vs. YALLAUBAI	June 3, 2011
Kalyani Shedthi. D/o. Late Somu Shedthi Vs. Land Tribunal, Moodabidri, Mangalore Taluk, By its Chairman and others	December 8, 2011
KAMALA Vs. STATE OF KARNATAKA	February 18, 2011
Kamala and others Vs. Mr. Karunakar Rai	December 1, 2011
Kamala Bai and others Vs. Karnataka State Road Transport Coporation	November 13, 2011
Kamala Bai, S/o. Sri Kalanayak Vs. The Managing Director, Karnataka State Road Transport Corporation, K.H. Road, Bangalore, Smt. M. Chandramathi, W/o. Late L. Nagashetty and The New India Insurance Co., Lid., No. 2240/4, I Floor, Giriyamma Shamb	October 15, 2011
Kamala M. and others Vs. Puttathayamma @ Lakshmamma and another	August 17, 2011
Kamala W/o A.R. Ramanathan Vs. Smt. R. Sudha W/o S. Reuben	January 6, 2011
Kamalamma Vs. MV Girisha S/o Venkateshrao Raj Mens Wear, Rudrappa Building, 100 Fet Road, Hosahally Circle. Mandya and The Divisional Manager Oriental Insurance Co. Ltd., Opp. Fire Brigade, New Muslim Hostel Complex, I Main, Saraswathfpuram, Mys	December 2, 2011
Kamalamma W/o Jogaiah Vs. The State of Karnataka rep. by its Secretary to Govt. Revenue Department, The Deputy Commissioner and Challakereiah since deceased by his LRs (Shantha Kumar and Krishna Murthy both S/o Challakereiah)	January 21, 2011
Kamalappa Manappa Kabbur, S/o. Manappa Vs. New India Assurance Company Ltd., Hubli, by Its Manager and The United India Insurance Company Limited, Divisional Office, L.E.A. Complex, 1st floor, Dharwad, by Its Manager	March 3, 2011
KAMANGAR AND COMPANY Vs. A L BYAHATTI AND SONS	January 19, 2011
Kanagalbavi Jagadeesh Vs. The State of Karnataka By its Secretary to the Co operation Department, M S Building Bangalore 560001 and others	December 5, 2011
KANISHKA HOUSING DEVELOPMENT COMPANY PVT LTD Vs. EMACULATE CONCEPTION CHURCH DORESWAMY PALYA	July 15, 2011
Kannaiah @ Kannyeram, S/o. Late Kuppalingam Vs. Smt. Latha, W/o. Sri. Shembulinge Gowda Major and The New India Assurance Co. Ltd.	February 18, 2011
Kannamma, W/o. Veeraswamy Vs. New India Assurance Co. Ltd. by its Manager and Mr. Chandra Kumar, S/o. Mailappa	March 29, 2011
KANNAPPA Vs. STATE OF KARNATAKA	July 5, 2011
KANTHARAJU Vs. STATE OF KARNATAKA	June 23, 2011
KANTHARAJU Vs. STATE BY HALEBEEDU POLICE HASSAN DISTRICT	September 22, 2011
Karibasavaraju R. S/o Late Rudrappa M. Vs. The State of Karnataka Represented by its Principal Secretary to Government, Higher Education Department M.S. Building, Bangalore-560001 and others	November 3, 2011
Karle International Vs. Commissioner of Customs, Bangalore	August 23, 2011
KARNATAKA AGRO INDUSTRIES CORPORATION VOLUNTARILY RETIRED EMPLOYEES WELFARE ASSOCIATION REGD Vs. STATE OF KARNATAKA	April 7, 2011
KARNATAKA CHAMBER OF COMMERCE AND INDUSTRY HUBLI Vs. COMMISSIONER OF INCOME TAX HUBLI	January 25, 2011
Karnataka Co-Operative Milk Producers Federation Ltd. Vs. Dy. Commissioner of Income Tax and others	February 10, 2011
KARNATAKA CO-OPERATIVE MILK PRODUCERS' FEDERATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 10, 2011
Karnataka Commercial and Industries Corporation Private Limited, a Company Incorporated Under The Provisions of Companies Act 1956, having its Registered Officeat No. 10. Churhc Road, Basvanagudi, Bangalore 4, rep. by its Managing Director Mr. I.A. Siddiq Vs.	December 8, 2011
Karnataka Government Insurance Department (K.G.I.D.) Vs. Assistant Commissioner of Central Excise	November 4, 2011
KARNATAKA HIRE PURCHASE ASSOCIATION Vs. COMMISSIONER FOR TRANSPORT IN KARNATAKA	February 7, 2011
Karnataka Neeravari Nigam Limited (A Company Incorporated Under The Companies Act) 4th Floor. Coffee Board Building, Dr. B.R. Ambedkar Veedhi, Bangalore-560001 Vs. M/s. Shetty Construction Co. Pvt. Ltd., 30. Ashoknagar, Hubli Represented by Its	October 15, 2011
Karnataka Neeravari Nigam Ltd., Through Its Executive Engineer, MLBC Divn. No. 2, Naviluteerth, Saundatti, Dist: Belgaum Vs. The Special Land Acquisition Officer, Malaprabha Project, Saundatti, now at Opp. Hindi Prachar Sabha, U.P. Hills, Dharwa	July 22, 2011
Karnataka Plywoods Sullia, Sullia Taluk Dakshina Kannada District Pin code - 574239 By its Proprietor Sri. K. Krishna Kamath and other etc. Vs. The Government of Karnataka Represented by the Chief Secretary to Government of Karnataka Vidhana Sou	December 7, 2011
KARNATAKA PRANTYA RAITA SANGHA AND <I>ETC</I>. Vs. UNION OF INDIA & ORS.	September 23, 2011
Karnataka Public Service Commission, Rep. By Its Secretary Udyoga Soudha Bangalore 560001 Vs. Sri. N. Govindaraju, S/o. Nagaraju and others	June 13, 2011
KARNATAKA RAJYA KAIGARIKA SAHAKARA BANK Vs. V KRISHNASWAMY	December 19, 2011
KARNATAKA STATE BOARD TRANSPORT CORPORATION BANGALORE RURAL DIVISION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY	August 4, 2011
Karnataka State Co-op Agriculture and Rural Development Bank Ltd., represented by its Managing Director Vs. Sri. C.R. Krishna Murthy S/o Ramakrishnegowda, Sri Anantharam, Smt. B. Shashikala All are Employees of Karnataka State Co-op. Agriculture	March 15, 2011
KARNATAKA STATE FINANCIAL CORPORATION Vs. STATE BANK OF INDIA	January 12, 2011
KARNATAKA STATE FINANCIAL CORPORATION Vs. PUSHPA FASTNERS LTD	January 13, 2011
Karnataka State Financial Corporation represented by its Managing Director Vs. Shivamoni Steel Tubes Limited (in Liquidation) represented by The Official Liquidator and others	August 18, 2011
Karnataka State Industrial Investment and Development Corporation Having Its Regd Office Kahnija Bhavan, IV Floor, East Wing. 49, Race Course Road, Bangalore-560001 rep by Sri. H. Venkatesh Moorthy Manager (Legal) Vs. M/s. Sri Sachhidananda Venk	November 19, 2011
KARNATAKA STATE ROAD TRANSPORT Vs. DEPUTY LABOUR COMMISSIONER	June 22, 2011
KARNATAKA STATE ROAD TRANSPORT CORPN Vs. P SELVARAJ	March 30, 2011
KARNATAKA STATE ROAD TRANSPORT CORPN., BANGALORE RURAL DIVISION, BANGALORE Vs. KSRTC AND BMTC UNITED EMPLOYEES UNION, BANGALORE AND ORS.	June 21, 2011
Karnataka State Road Transport Corporation Vs. P. Sannaswamy S/o Puttanachary	January 19, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOR COMMISSIONER	December 16, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA	April 21, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY	January 6, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA	May 30, 2011
Karnataka State Road Transport Corporation Bangalore Rural Division, Bangalore by its Divisional Controller rep. by its Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate Authority, The Assistant Labour Commissioner and Contr	August 4, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION K H ROAD Vs. MANJEGOWDA MYSORE	April 20, 2011
Karnataka State Road Transport Corporation, its Divisional Controller represented By Its Chief Law Officer Vs. R. Chandrachari S/o. Ramachari	February 14, 2011
Karnataka State Road Transport Corporation, K.H. Road, Bangalore-27, by its Managing Director Vs. The Regional Transport Officer, and Taxation Authority, Kolar Dist and M. Ramakrishna, S/o M. Gopalakrishnaiah, Major, r/a No. 16/2. 14th Cross, Pi	November 9, 2011
KARNATAKA STATE ROAD TRANSPORT CORPORATION, KOLAR DIVISION Vs. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY, BANGALORE & ORS.	July 21, 2011
Karnataka State Road Transport Corporation, represented by its Chief Law Officer, KSRTC Vs. Chikkaraje Urs S/o. Gangaraje Urs	March 4, 2011
KARNATAKA STATE WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 19, 2011
KARNATAKA TATE ROAD TRANSPORT CORPORATION Vs. NARAYAN CHIKKEGOWDRU	April 19, 2011
Karnataka Veneering Industries, rep. by its Managing Director, Sri. C.N. Reddy Vs. State Bank of India, rep. by its Authorized Officer	February 3, 2011
Karthik, Son of Channappa r/by his Mother/Guardian and Next Friend S. Hema Vs. K. Vijaya Kumar S/o. K. Krishna and The Branch Manager National Insurance Company Ltd.	February 28, 2011
KARUNYA RURAL HEALTH CARE SOCIETY Vs. DIRECTOR OF INCOME-TAX	October 19, 2011
Kashi Recreation Association rep. by its Secretary Sri Madhu Vs. The Government of Karnataka Home Department, rep. by its Secretary and others	September 22, 2011
Kasturba Medical College, represented by its Dean Dr. P.L.N. Rao and others etc. etc. Vs. The Union of India (UOI) represented by Secretary Ministry of Health and Family Welfair and others etc. etc.	July 19, 2011
KAVERI Vs. SURESH VADAKAPPA KURAGOD	April 21, 2011
Kavita Ganashamdas, W/o. Late Ganashamdas Vs. Sri Sudarshan Murthy, S/o. A. Muniyappa, Rathnavathi, W/o. U.M. Ramdas Ballal and Sri Sanjay L. Carlo, S/o. Lachmadas	September 8, 2011
Kavitha Mahesh Vs. Chief Election Commissioner, Election Commissioners, Election Commission of India and others	February 10, 2011
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER	January 12, 2011
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER	February 18, 2011
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER	February 15, 2011
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSINER	July 11, 2011
Kempamma W/o. Puttamada Vs. M.S. Jayalakshmi W/o. A.R. Shivashankara Arakere and The National Insurance Company Ltd. Rep. by its Manager	February 14, 2011
Kempamma, W/o Nanjappa Vs. Ramegowda S/o Dodda Papegowda	November 19, 2011
Kempegowda Vs. Murthy	August 10, 2011
Kempegowda S/o Late Karithimmegowda Vs. Smt Siddagangamma W/o A. Muniyappa	November 9, 2011
Kenchamma W/o Late Challaiah Vs. Govt. of Karnataka By Principal Secretary Home Department Vidhana Soudha Bangalore - 560 001, State of Karnataka By Byappanahalli Police Station Rep: By Its State Public Prosecutor and Shri, Kodanda S/o Late Koda	December 8, 2011
Kenchappa N. S/o Late Nanjappa, Somanna S/o Late Cheluva Shetty Vs. Gokulam Chitra Mandira KRS Main Road, Gokulum Extension Mysore. Rep. by its Proprietor	December 12, 2011
Kenchappa, S/o Late Ningappa Vs. Smt. Rangamma, W/o Late Donappa	December 7, 2011
Kenchegowda S/o Kenchegowda Vs. The State of Karnataka By its Secretary, Revenue Department, Multistoried Building, Vidhana Soudha, Dr. B.R. Ambedkar Veedhi, Bangalore 560 001 and others	July 22, 2011
Khaleel @ Syed Khaleel S/o Syed Ameerjan Vs. The State of Karnataka by Bytarayanapura Police Bangalore	November 4, 2011
Khalid Ahammed, S/o. Late C.H. Basheer Ahmed and others Vs. Ghouse Khan, S/o. Syed Khan and Karam Ahmed, S/o. Late C.H. Basheer Ahmed	August 1, 2011
KIOCL FORMERLY KUDREMUKH IRON ORE COMPANY LIMITED BANGALORE Vs. UNITED PRECISION ENGINEERS PRIVATE LIMITED BANGALORE	May 27, 2011
KIRAN Vs. ANAND	January 19, 2011
Kiran kumar @ H. Shivakumar S/o. Hudusappa Vs. Smt. Mamatha W/o. Kiran Kumar @ H. Sivakumar	December 2, 2011
KIRLOSKAR BATTERIES PVT. LTD. Vs. COMMISSIONER OF C EX., BANGALORE-III	April 15, 2011
Kirti D Shah and others Vs. Deluxe Roadlines (P.) Ltd.	October 21, 2011
Kochamanda Sandeep, S/o Prakash and Madanda Raghu, S/o Sri Chinnappa Vs. Napoklu Police Station, State of Karnataka, rep. by SPP High Court of Karanataka	February 9, 2011
Kodandaramaiah S/o Chikaramaiah Vs. Mallappa S/o Doddaramaiah and others	October 28, 2011
Kolkunte Thipperudrappa, S/o. Kariyappa Vs. Heggeri Nagarajappa, S/o. Kariyappa	November 28, 2011
KONKAN RAILWAY CORPORATION LIMITED AND ORS Vs. VENKATESH AND ORS	August 17, 2011
Kraft Hydrotec Pvt. Ltd., 162, 5th A Cross, Bommasandra Industrial Area, Bangalore-99 by its Director S. Haldar Vs. The Commercial Tax Officer (Audit-41) DVO-4, Vanijya Therige Karyalaya-2 Koramangala, Bangalore-47, The Commissioner of Commercia	November 4, 2011
Krishanppa S/o Narasimhaiah Vs. The State of Karnataka rep. by The Circle Inspector Gubbi and Smt Lakshmamma W/o Thammayanna	December 8, 2011
Krishna @ E.N. Krishna S/o Nagaraju Vs. State By Pandavapura Police Station	December 2, 2011
Krishna Khandige, S/o Sri Balaram Khandige Vs. The Managing Director, Bangalore Metro Rail Corporation Ltd., B.M.T.C. Complex, 3rd Floor, K.H. Road, Shanthi Nagar, Bangalore -27, The Special Land Acquisition Officer, KIADB, Kini Building, 1st Cr	December 9, 2011
Krishna Murthy @ Kitty, S/o Late Munirajappa Vs. State of Karnataka, by Hosakote Police, through the State Public Prosecutor, High Court of Karnataka	June 21, 2011
Krishna Saw Mill Vs. Additional Commissioner of Commercial Taxes, Zone 1, Bangalore	January 6, 2011
Krishna Theerthe Gowda S/o Matadaiah Vs. Sri R. Rajesh S/o S. Ramu and Tata AIG General Insurance Co. Ltd. rep. by its Senior Manager Sri Alok Gupta	February 28, 2011
Krishnaiah S/o late Hanuma Bhovi R/a Padarahalli Village Kasaba Hobli Ramanagaram Taluk and District Vs. The State of Karnataka Rep by its Secretary Department of Panchayath Raj M.S. Building, Bangalore - 560001, The Appellate Authority and Exec	October 20, 2011
Krishnamurthy Bhatta Vs. The Proprietor M/S Bhaoirathi Travels No. 115, Outer Ring Road, Vuaya Bank Colony Doddabanasawadi Bangalore 560043 and The Branch Manager, M/S. Bajaj Alliance General Insurance Co Ltd Ground Floor, TGR Tower I Cross New	December 7, 2011
Krishnappa Vs. The Managing Director Karnataka State Road Transport Corporation, Kengal Hanumanthaiah Road, Bangalore - 27	November 9, 2011
Krishnappa S/o Late Chinnaswemy Gowda Vs. The Inspector of Police	January 18, 2011
Krishnegowda Vs. B.M. Raveesha	July 22, 2011
Krishnegowda S/o late Gaddegowda and others Vs. The Deputy Commissioner Ramanagara District Mini Vidhana Soudha Ramanagara Town-571511 and others	December 5, 2011
KSRTC, The Managing Director, represented by its Chief Law Officer and Ajaj Uddir, S/o. Ameer Uddin, KSRTC bus driver, Badge No. 947 K.R. Nagara Depot. (represented by KSRTC Chief Law Officer) Vs. Nagaraju, S/o. Javaregowda	March 29, 2011
Kum H.R. Rekha Rao Vs. Prasanna G. Kulkarni and The Oriental Insurance Company Ltd. by its General Branch Manager	March 15, 2011
Kum. Dakshitha, D/o. Sri. S.N. Mahadevaswamy Vs. Sri. Siddappaji, M, S/o. Sri. Mantaiah Nayaka, Major, No. 14, 2nd Floor, 12th Main, Muneshwara Block, Bangalore-26 and United India Insurance Co., Ltd., By its Regional Manager, Manandi Court, No.	September 23, 2011
Kumar S/o Nanjegowda Vs. The State of Karnataka by Hassan Rural Police	March 10, 2011
Kumar S/o. Sannalingegowda Vs. Central Bank of India Regional Office, No.24, Crescent Road, Bangalore - 1. Represented by its Authorised Officer and Basanth Kumar. R.V. S/o. Venkatappa	November 3, 2011
KUMARA ALIAS GUDI KUMARA Vs. STATE OF KARNATAKA	May 5, 2011
Kumaraswamy S/o Late Anneputtaiah Vs. Chief Executive Officer Zilla Panchayath and Executive Officer Taluk Panchayath	September 21, 2011
Kumari Archana H. Daughter of Hanumanthaiah Vs. Karnataka State Road Transport Corporation (KSRTC), by its Managing Director	February 4, 2011
Kumari C. Ramya, D/o. P. Chandra, represented by natural guardian/father, Sri. P. Chandra S/o. Papanna Vs. Sri. Joseph Vishwanath, S/o. Joseph Divakar and The New India Assurance Co. Ltd. rep. by its Manager	March 29, 2011
Kumari M.D. Sruthi D/o. M.P. Darukeshwarayya Vs. Rajiv Gandhi University of Health Science, Karnataka rep. by its Registrar South T Block Jayanagar, Bangalore-560041 and others	December 7, 2011
Kumari Nalina, D/o N.N. Dasaraju Vs. Venkatachalapathin, S/o. Nagaraju V.M	April 12, 2011
Kumari P. Kavya, D/o. Late Parashuram Opp. PWD Quarters, Besides Chamundi Telilinks Basavanagudi Main Road Basavanagudi, Shimoga 577 201 Vs. Union of India Ministry of Personnel Public Grievances and Pension, Department of Personal and Training,	November 9, 2011
KUMARI SHARMILA Vs. STATE OF KARNATAKA	July 19, 2011
Kumbregowda, S/o. late Dasegowda, Sannamaramma, W/o. Kumbregowda, Nagendra, S/o. Kumbregowda and Mahadevamma, W/o. Nagendra Vs. State of Karnataka by Mysore South Police Station, rep. by State Public Prosecutor	March 4, 2011
KUNIGAL STUD FARM EMPLOYEES UNION Vs. UNITED RACING AND BLOOD STOCK BREEDERS LTD	September 28, 2011
Kuntabasappa @ Kuntabasaiah, S/o Kuntachannappa Vs. Palichannappa S/o Karebaappa, Basavaraja S/o Palichannappa, Shankarappa S/o Palichannappaa and Gejjappa S/o Palichannappa	March 24, 2011
KUPPA Vs. STATE OF KARNATAKA	April 18, 2011
Kurangu @ Venkataramana, S/o. Kattesidda Shetty Vs. State by H.D. Kote Police, rep. by Government Pleader	March 1, 2011
KURU ERAMMA Vs. SANTOSH	August 11, 2011
Kusum Bhat, W/o. late Sri Manik Bhat Vs. Nil	December 7, 2011
KUSUMA C V Vs. S D SANDEEP	April 18, 2011
Kusuma, K. Amin, W/o Keshava C. Amin Vs. Shree Dev Transports, The Oriental Insurance Company Ltd., Balaji Towers, rep. by the nearest Divisional office, V. Loganathan S/o K.N. Venkataramna and The Oriental Insurance Company Ltd., K.V.A. Complax	January 5, 2011
L AND T KOMATSU LTD Vs. ALL INDIA TRADE UNION CONGRESS KARNATAKA STATE COMMITTEE	March 24, 2011
L and T Komatsu Ltd. (Earlier known as Larsen and Toubro Ltd.) Bangalore Works Bellary Road Byatarayanapura Bangalore - 560092 Represented by its Assistant General Manager-HR and others. etc. etc. Vs. All India Trade Union Congress Karnataka Sta	March 24, 2011
L J MALATHI Vs. STATE OF KARNATAKA	June 21, 2011
L KRISHNOJI RAO Vs. STATE OF KARNATAKA	July 11, 2011
L KRISHNOJI RAO REP BY GPA HOLDER C ANNAIAH Vs. AGARBATHI WORKERS HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED BANGALORE	September 23, 2011
L Shivalingaradhya S/o. Lingaswamy Vs. The Divisional Controller KSRTC, Chickmagalur Division Chickmagalur-577101	December 9, 2011
L. Dakshina Murthy S/o. Late Lakshmanachar Vs. Divisional Controller KSRTC, Bengalooru Central Division, K.H. Road, Shanthinagar Bangalor-560 027	December 8, 2011
L. Jayaramaiah, S/o. Late. Lakshmaiah Vs. The State o Karnataka, Rep. by Pathapalya Police Bagepalli Taluk, Chikkaballapur Dist. rep. by State P.P., High Court Buildings, Bangalore	November 4, 2011
L. Keshav Rao Since deceased by his L.Rs., (Smt. Sulochana B.K. W/o Late Manjunath Sheth D/o B.K. Keshava Rao and others) and Shri B K Srinivasa. Murthy Vs. Shri D. Mittalal Bhansali and others	December 8, 2011
L. Purushottama S/o late lakshminarayana Bhat Vs. Sri. S. Ganesh hegade S/o Sri S.G. Hegade and Smt Geetha Ganesh W/o Sri Ganesh Hegade	January 19, 2011
L. Shreeharsha S/o. L.R. Subramanyam Vs. Kuvempu University by its Registrar and Dr. B.S. Mahadevaiah	September 22, 2011
L. Venkateshappa, S/o. Late Lingappa Vs. The Divisional Controller and Disciplinary Authority, K.S.R.T.C., Banglore Central Division	February 14, 2011
L.A. Hema Reddy and Sri Jayarama Reddy Vs. Smt. A. Jayalakshmamma, D/o. late Lukku Abbaiah, W/o. Srinivasa Reddy and others	August 8, 2011
L.M. Agila W/o. D.A. Nixon Vs. A.M. Mujawar	February 4, 2011
LAKA JAIN W/O. LATE VIKAS JAIN Vs. National Insurance Co. Ltd. repre	September 19, 2011
Lakamma, W/o. Late Magadappa, Seenappa and Rangadasappa both Sons of Late Magadappa Vs. Special Land Acquisition Officer, Karnataka Housing Board, The Commissioner, Karnataka Housing Board and Rangappa, S/o. Late Magadappa	March 24, 2011
LAKSHMAMMA Vs. ISMAIL SHARIFF	November 18, 2011
Lakshmamma W/o Late Narasimhiah and Narasimhamurthy S/o Late Narasimhiah Vs. State of Karnataka represented by its Secretary, Housing and Urban Development Department and others	September 14, 2011
Lakshmamma, W/o Late Narashimaiah, Manjula, Kavitha both D/o Late Narashimaiah and Nagaraju, S/o Late Narasimaiah Vs. Marulaiah and The Manager, Royal Sundaram Insurance Co. Ltd.	March 14, 2011
Lakshmana Reddy, S/o. Late. Muniyappa and Sri. Gurumurthy, S/o. Thammanna Vs. State of Karnataka by Kolar Rural Police	February 28, 2011
Lakshmappa S/o. Thippanna Bethur Alias Matti. Vs. The State of Karnataka by its Secretary for Revenue Department and others	September 13, 2011
Lakshmedevi, W/o Rangaswamy Vs. United India Insurance Co. Ltd., by its Divisional Manager and K.H. Basavappa, S/o. Huchappa Owner of Tractor-Trailor No. KA-16/T-4778-80	March 11, 2011
LAKSHMEGOWDA Vs. STATE OF KARNATAKA	February 10, 2011
Lakshmi Automobiles Vs. State of Karnataka and others	March 4, 2011
Lakshmi Bai W/o Sakra Naik Vs. The Deputy Commissioner of Shimoga DC office Building Savalanga Main Road Opp. Mini Vidhana Soudha Shimoga City Shimoga District, The Assistant Commissioner Shimoga Sub-Division DC Office Building Savalanga Main Ro	November 9, 2011
Lakshmi W/o. Late Balakrishnamurthy, Radhakrishna Murthy S/o. Late Balakrishnamurhiy and Rajaratna D/o. Late Balakrishnamurthy Vs. Sanamma S/o. Late Basava, Akkaiah D/o. Late Basava, Ammani D/o. Late Basava and Gunda S/o. Basavanna	February 1, 2011
LAKSHMIDEVAMMA Vs. NANJAPPA	March 16, 2011
Lakshmidevi K. Vs. B.B.M.P. Bangalore Rep. by its Commissioner, The Principal BBMP, Composite Junior College Kasturiba Nagar, Mysore Road, Bangalore and Smt Shobha D/o. Muddubasavanna Nanjunda Sollapur, Maddur Taluk Mandya District	December 9, 2011
Lakshmikanthaiah, S/o. Late Siddaiah Vs. The State of Karnataka, By its Secretary, Department of Revenue, M.S. Building, Bangalore, The Assistant Commissioner, Tumkur Sub-Division, Tumkur, Sri. T.K. Prakash, S/o Kampanna	November 8, 2011
Lakshminarayana Electricals Vs. State of Karnataka and another	February 10, 2011
LAKSHMINARAYANA I BHAT Vs. ASSISTANT GENERAL MANGER PERSONNEL AND THE DISCIPLINARY AUTHORITY INDUSTRIAL RELATION DIVISION SYNDICATE BANK HEAD OFFICE MANIPAL	August 26, 2011
LAKSHMINARAYANA I BHAT Vs. ASSISTANT GENERAL MANAGER	September 26, 2011
LALITHA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	February 14, 2011
Lalitha and Sri Siddaraju S/o Kempe Gowda Vs. Authorised Officer under The Provisions of Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Karnataka Industrial Co-operative and Karnataka State	January 14, 2011
Lalithamma @ Lalitaha, W/o. Puttalingaiah Vs. Motor India Electronics Ltd. and The Oriental Insurance Company Ltd.	March 29, 2011
Lalithamma W/o Late Lakshmana Vs. Sri. B.M. Nagendrappa S/o Late Managalappa, Rtd. Government Employee, No. 240, 8th Main Road, 9th Block, Nagarbhavi II Stage, Bangalore and The United India Insurance Company Ltd., D.O. No. 5., Shankarnarayana B	September 19, 2011
Land Acquisition Officer Vs. Sri. A. Jagadish S/o. Adavappa and others	June 29, 2011
Land Acquisition Officer Vs. Sri. Ramanna S/o Seebanna and another	June 29, 2011
LANDIS GYR LIMITED Vs. GENERAL MANAGER ELE PROCUREMENT	January 31, 2011
LATA PUROHIT Vs. KATTERAO	August 4, 2011
Latha W/o Sri. Kanti Vs. State	February 1, 2011
Latha W/o. Chandra Vs. Central Bank of India Regional Office, No. 24, Crescent Road, Bangalore - 1 Represented by its Authorised Officer and Kavitha D/o. Shankar	November 3, 2011
Lawrence Joseph Fernandes and others Vs. Sri Inthru Manual Fernandes and another	October 14, 2011
Laxmamma W/o Chikkaramaiah rep. by GPA Holder K.C. Chikkaramaiah S/o Chikkathamme Gowda Vs. Smt. Masthamma W/o Yalakki Gowda, deceased by L.Rs. (Lakshmamma W/o Krishne Gowda and Chandramma W/o Nagaraj) and others	January 21, 2011
Laxman S/o Nemaji Rathod Vs. Ramakabai W/o Laxman Rathod	July 22, 2011
Laxmi, W/o. Chidananda Vs. Romeo Saldhana, S/o. Cyril Saldhana and The Oriental Insurance Co. Ltd. reptd. by its Branch Manager	March 25, 2011
Laxmikanth Achari, S/o. Narayana Achari Vs. Smt. Suprabha Chatra W/o. Krishnanda Chatra and The New India Assurance Co. Ltd.	February 18, 2011
LEELAVATHI Vs. STATE OF KARNATAKA	January 24, 2011
Leelavathi, W/o. Srinivas Vs. M/s. New India Assurance Company, Ltd, By its Manager, No.92, East Coast Chamber, 1 Floor, G.N.Chetty Road, T.Nagar, Chennai. and also at its regional office, M/s. New India Assurance Company. Ltd., By its regional	November 3, 2011
Legend Technologies (India) P. Ltd. and others Vs. B.V. Reddy and another	October 21, 2011
LILA DEVI & ORS Vs. MANAGING DIRECTOR, K.S.R.T.C., BANGALORE & ANR	September 23, 2011
Linga @ Lingaraju S/o Basappa, rep. by Sri Linga @ Lingaraju Vs. The Management of Devon Plantaions and Industries Ltd.	March 11, 2011
LINGAPPA ACHARY Vs. STATE OF KARNATAKA	July 28, 2011
Lingaraju, S/o. Chikkalinge Gowda, Since dead by his LRS. (Lakshmamma, W/o. Late Lingaraju, Mohana, S/o. Late Lingaraju, Kum. Chaitra, D/o. Late Lingaraju and Chandra, S/o. Late Lingaraju) 1b to 1d are minors Represented by their Mother as natural Guardia Vs.	November 29, 2011
Lohith Manohar S/o. Manohar, aged about 28 years, R/o No. 18, 4th Cross, 4th Main, 1st Block. East, By Rasandra, Bangalore Vs. State by Rammurthy Nagar Police Station, Rammurthy Nagar, Bangalore City Bangalore, rep. by Public Prosecutor, High Co	November 23, 2011
LOKAYYA POOJARY Vs. STATE OF KARNATAKA	January 22, 2011
LOKESH Vs. A P DEVI	April 21, 2011
Lokesh Alias Hanamantayya Vs. State By Rural Police Chikkamangalore.	August 16, 2011
Lokesh R. S/o Rangaswamaah Vs. The Bangalore University Drectorate of Correspondent Courses and Distance Education, rep. by its Registrar, Central College Campus Bangalore - 550 001	October 21, 2011
Lokesh S/o Garudappa Vs. The State of Karnataka	July 11, 2011
Lokesh S/o Nagaraj Vs. State by Basavanagudi Police Station, rep. by State Public Prosecutor	July 8, 2011
Lokesh S/o. Krishnappa Vs. State of Karnataka by Sira Town Police Station Sira	December 1, 2011
Lokesh S/o. Late Koteswara Modallar Vs. The State rep. by Inspector of Police rep. by State Public Prosecutor	September 16, 2011
Lokesh, S/o Angadi Krishnappa Vs. State by Kanakapura Town Police Station	February 10, 2011
Lokeshwari @ Asha, W/o Chandrashekar Vs. State by Bidadi Police Station, represented by State Public Prosecutor	June 17, 2011
Loku Poojary S/o Chandu Poojary Vs. State of Karnataka Represented by Secretary for Land Reforms Government of Karnataka Vidhana Soudha Bangalore - 1, Land Reforms Tribunal - VI Karkala by Secretary and Tahsildar Karkala Taluk, D.K. District Now	November 8, 2011
LUMBINI GARDENS LIMITED Vs. DEBT RECOVERY TRIBUNAL	December 7, 2011
LUNDBECK INDIA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	November 3, 2011
Lurdhamma S/o. Late Josef Vs. P. Ramesh Kumar S/o. M. Popanna	December 7, 2011
M A PADMANABHAIAHSWANY Vs. S A THIMMARAYA GOWDA	March 3, 2011
M B MANJUNATH Vs. DEPUTY COMMISSIONER, SHIMOGA	October 15, 2011
M B RAJASEKHAR Vs. SAVITHRAMMA	September 22, 2011
M Bhanuprakash S/o Late M Maruthivaraprasad Vs. State of Karnataka by Its Secretary Department of Revenue Vikas Soudha Dr Ambedkar Veedhi Bangalore-560001 and others	December 12, 2011
M CHETANA Vs. REGISTRAR KARNATAKA STATE OPEN UNIVERSITY	January 12, 2011
M CHIKKEGOWDA S/O V C MANJAPPA; SANTHOSH @ SANDY S/O V GOPINATH Vs. STATE, MALLESHWARAM POLICE, CCB POLICE, HIGH COURT OF KARNATAKA; STATE OF KARNATAKA , PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA AND MALLESHWARAM POLICE STATION INVESTIGATED BY CCB (OCW)	March 14, 2011
M D NADEEM PASHA Vs. STATE OF KARNATAKA	April 6, 2011
M D PEERSAB Vs. STATE OF KARNATAKA	June 30, 2011
M G ASHWATHA SHASTRI Vs. CANARA BANK	February 1, 2011
M Girijesh Vs. State of Karnataka Lokayukta Police Tumkur, Represented by The State Public Prosecutor, High Court Building, Bangalore 560001	December 5, 2011
M HARISH Vs. SINDHU	July 20, 2011
M K JAGADEESH Vs. DISTRICT AND SESSIONS JUDGE, TUMKUR	November 21, 2011
M K NACHAPPA Vs. M M AIYANNA	February 8, 2011
M MANJAPPA Vs. STATE OF KARNATAKA	January 19, 2011
M Monakka Vs. State of Karnataka by its Secretary Revenue Dept Multi Storey BLDG Bangalore-1 and others	November 9, 2011
M N GURUMURTHY REDDY Vs. LAND ACQUISITION OFFICER	November 17, 2011
M N PRIYADATTA Vs. STATE OF KARNATAKA	May 27, 2011
M NARASIMHA MURTHY Vs. STATE OF KARNATAKA	April 19, 2011
M P MAHANTESHWARI Vs. UNION OF INDIA	June 6, 2011
M R LOHITH MANOHAR Vs. STATE	November 23, 2011
M R NARASIMHAIAH Vs. N M RAJPAL	June 20, 2011
M Ravikumar S/o late N Mahadevaiah Vs. Union of India Ministry of Personnel Public Grievances and Pension, Department of Personal and Training, New Delhi, represented by its Secretary and others	November 9, 2011
M SHANKARA Vs. KARNATAKA STATE	October 28, 2011
M Sridhar S/o MH Munikappa Vs. The Land Tribunal and Competent Authority Chikkaballapur Sub Division Chikkaballapur Taluk and District and Mr. Thimmaiah S/o Late Thalavari Thimmaiah	December 2, 2011
M SUDHAKARA, S/O BOLLIANNA GOWDA AND PRAMOD RAI S/O ANAND RAI Vs. STATE OF KARNATAKA	March 3, 2011
M SUVARNA Vs. FACTORY MANAGER	February 21, 2011
M V SHIVANNA Vs. VIMALA, RADHAMMA, NAGARAJU AND OTHER	January 12, 2011
M. Abdul Rasheed Vs. V.L. Shivappa	February 8, 2011
M. Anjanappa and others Vs. The State of Karnataka rep. by Chief Secretary, Govt. of Karnataka, The State of Karnataka rep. by The Secretary, Department of Home, The Department of Urban Development, Govt. of Karnataka rep. by The Secretary and T	September 20, 2011
M. Appachan Vs. State of Karnataka, by Srimangala P.S., rep by Sub Inspector of Police	January 5, 2011
M. Ashok, S/o. J. Marirangappa Vs. H. Ramegowda	October 19, 2011
M. Bhaktavatsala Vs. Smt. Shantha Murthy W/o. Narasimha Murthy Opposite Sharadha Devi School Gundappa Shed Extension Shimoga-577 201	October 19, 2011
M. Devaraj S/o Munishamappa Vs. Sri Sadathula Khan S/o Abdul Lathif Khan and Oriental Insurance Company Ltd.	March 15, 2011
M. DODDAIAH Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO REVENUE DEPARTMENT, BANGALORE	July 14, 2011
M. Girijesh S/o late Muniyappa Vs. State of Karnataka, By Lokayuktha police, Tumkar Represented by the S.P.P., High Court building, Bangalore-560 001	July 22, 2011
M. Hanumanthraju Vs. The State of Karnataka	August 9, 2011
M. Harish S/o Muniyappa Vs. Karnataka State Road Transport Corporation rep. by its Managing Director	February 15, 2011
M. Harish So. Late Made Gowsa aged 40 years R/AT: Kaggundi Village, Ravandur Hobli Periyapattana Taluk-571107 Vs. Kum Sindhu D/o. K.T. Ramesh aged about 7 years and Chi. Sagar S/o. K.T. Ramesh aged about 6 years	July 20, 2011
M. Harish, S/o. Murthappa Vs. State of Karnataka	March 14, 2011
M. K. Sankaranarayanan Son of Late Sri V Krishnan Vs. The UCO Bank Represented By The Chairman and Managing Director 10, BTM Sarani Kolkatta-700001, The Regional Manager UCO Bank Regional Office KG Road Bangalore-560009 and The Chief Officer UCO	November 19, 2011
M. Keshava Murthy S/o Sri Madivalappa Vs. State of Karnataka rep. by its Secretary Department of Primary Education, Director of Primary Education Department of Public Instructions, represented by its Commissioner and Deputy Director of Public In	August 19, 2011
M. Kuppuswamy, S/o. Late Muniswamy Vs. The Management of I.T.C. Limited	March 3, 2011
M. Lakshmana Vs. Sri. Malleshappa S/o Bommanaik Major, R/A Kiadb, Kelagote, Chitradurga Town and The Manager The Oriental Ins. Co Ltd. Sri Sharada Complex, Opp Ksrtc Bus Stand, Chitradurga	December 5, 2011
M. Madhu Vs. The Divisional Controller, BMTC, K.H. Road, Shanthinagar, Bangalore - 560027	October 15, 2011
M. Mahesha, S/o. Kurimadaiah, Chandrashekara, S/o. M. Chikkamadaiah and Mahadeva, S/o. Shivamahadeva Vs. The State of Karnataka through Kollegal Rural Police	February 28, 2011
M. Mallappa S/o Mallappa and others Vs. N. Gangadhar S/o late Nanjappa	November 8, 2011
M. Manjappa S/o Mahadevappa Vs. State of Karnataka by its Secretary, Revenue Department and others	January 19, 2011
M. Manjunath Billava S/o. Govinda Billava Vs. Mr. S.S. Hankaraiah Santhose Industries (Owner of The Vehicle) and The New India Assurance Company Ltd., represented by its Manager	March 14, 2011
M. Muniraju S/o Muniyappa Vs. Shri P.S Nagaraju. S/o Late Sri. Subramanya Iyer	December 8, 2011
M. Parashivamurthy, S/o. Late Mallikarjunappa Working as KSRTC Driver and Rudraswamy, S/o. Late Siddalinga Swamy Vs. State of Karnataka rep. by S.P.P.	March 29, 2011
M. Rajan S/o Late H.B. Marian Vs. The Passport Officer. Ministry of Extenal (sic) Affairs, The Passport Office, 80 feet Road, 8th Block, Koramanagala, Bangalore-560034 and Sri C.G. Kpishnadas Nair, S/o Late E.D. Krishna Nampuripad	November 9, 2011
M. Rajendra, S/o. Late M. Muninanjappa, Smt. H. Rathnamma, W/o. Late M. Muninanjappa and Kumari Malini, D/o. Late M. Muninanjappa Vs. State of Karnataka, By H.S.R Lay-Out Police Station, rep. by State Public Prosecutor	July 11, 2011
M. Ramakrishnappa S/o. late Muniyappa and others Vs. The State of Karnataka, Department of Commerce and Industries represented by its Principal Secretary and others	September 20, 2011
M. Ravindrakumar, S/o. Sri. Munipoojappa and Sri. Hariprakash M. S/o. Sri. Munipoojappa Vs. Sri. A. Krishnappa, S/o. Late Akkalappa	February 28, 2011
M. Sanjeeve Gowda and others Vs. State of Karnataka and others	January 3, 2011
M. Savitha Pande W/o Sri. M.B. Padinashekhar Pande Vs. The Registrar (General) University of Mysore and The Secretary cum Correspondent Sri Kaginele Mahasamsthana Kanaka Gurupeetha, College of Education	March 14, 2011
M. Shivashankaran S/o A. Manikayam Vs. The Commissioner Corporation of City of Bangalore, The Assistant Executive Engineer Bharathinagara Sub-Dvn., Gulnaar Mirza W/o Tanveer Khan and Yasmin Mirza D/o Late A.V. Mirza	March 15, 2011
M. Suresh Kothari S/o. Mr. Mangilai Kothari and Mittan Lal Jain S/o. Late Rama Lal Jain Vs. Mr. Hariram Thakkar S/o. Late Lakshmi Thakkar, Mr. Piyush Periwal S/o. Sri. Madan Lal Periwal, Mr. Dilip Kr. Khatai S/o. Late Rajan Kahtai and Gajanand M	March 3, 2011
M. Sureshchandra Shetty Vs. Mohammed Kasim	March 24, 2011
M. Thippaiah S/o. Muniyappa and Sri D.S. Nagaraj S/o. Subbarayappa Vs. Mr. Jyothi Prasad S/o. Krishnaiah Setty, B. Kishore Kumar S/o. L.C. Jayaprakash and Narasappa	February 4, 2011
M. Venkatesh Setty, S/o Lingashetty Vs. M. Zaheer S/o Shaik Mastan Major and The Oriental Insurance Company Ltd.	March 15, 2011
M. Venktaiah Vs. Narayana	October 15, 2011
M. VISHWANATH Vs. B. RAMASWAMY & ORS.	October 17, 2011
M.B. Dhiwar, S/o Babanrao Abaji, Earlier working as Chief Manager (Law) and Officer in Senior Management Grade Scale-IV, at Syndicate Bank Vs. SyndicateBank, A body Constituted under the Banking Companies (Acquisition and Transfer of Undertaking	March 25, 2011
M.B. Mallikarjuna, S/o. Late M. Basavaraju Vs. State of Karnataka rep. by Secretary, Department of Education, M.S. Building, Ambedkar Veedhi, Bangalore 560001, Commissioner, Public Instructions Department, Nrupatunga Road, Bangalore 560001 and B	November 4, 2011
M.C.I. LEASING (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 22, 2011
M.D Hari Govind S/o. Lt. Deepa Prakasa Vs. The State of Karnataka by Ulsoopgate Police Station	December 1, 2011
M.D. Mahesh S/o Late P.V. Devaraj Vs. The Secretary Department of Revenue State of Karnataka and others	March 14, 2011
M.D. Overseas Ltd., No. 1235, TNR Complex 2nd Floor, Avenue Road, Bangalore - 560 002 Represented By Its Branch Manager (The Bangalore Branch is closed) New Address: M/s M.D. Overseas Ltd., 7th Floor, Chandramukhi Building, Nariman Point Mumbai - 400 021@ Vs.	December 15, 2011
M.E. Prasanna S/o K.M. Erappa Vs. Sri K.R. Somashekar S/o T.S. Ramachandra Gowda and National Insurance Co. Ltd.	January 20, 2011
M.G. Ashwatha Shastri Vs. Canara Bank, Chamarajpet Branch, Chamarajpet, Bangalore and others	February 1, 2011
M.G. Nagarathnamma, W/o Sri M.N. Raju Vs. The Regional Transport Authority, Davanagere, by its Secretary, The Secretary, Regional Transport Authority, Davanagere, The Karnataka State Road Transport Corporation, Kengal Hanumanthaiah Road, Bangalo	December 9, 2011
M.G. Uma, W/o Late K. Sridhara Rao, Aditya Rao, S/o Late K. Sreedhara Rao, Smt. Susheela Rao, W/o Srinivasa Rao. K., and K. Srinivasa Rao, S/o Late Krishna Rao Vs. Smt. K. Suma, W/o H.T. Vasantha, Thyagamarga, Siddhartha Layout, Mysore and Natio	September 20, 2011
M.G. Viswanatha S/o Late Chikkaramaiah and others Vs. The Government Tool Room and Training Centre (Regd)., Rajajinagar Industrial Estate Bangalore 560044 Rep. by its Managing Director, The General Manager (HRM) Government Tool Room and Training	November 8, 2011
M.J. Shivani S/o. late J.K. Shivani Vs. Sri Venkateshappa S/o. late A. Ramaiah	July 18, 2011
M.J. Srinivas Prasad, S/o. Jaganatha Shetty Vs. M/s. Nandh Products Promoters (P) Ltd., No. 9, 10, Ground Floor, 53 Manandi Jewellers Plaza, Nagarathapet Main Road, Bangalore-560053, K.P. Srinandh, Director, M/s. Nandh Products Promoters (P) Ltd	December 1, 2011
M.K. Gurumurthy, S/o. Late K. Krishnappa Vs. Branch Manager, National insurance Co. Ltd., Branch Office, V.V. Road, Mandya City, Mandya District	September 23, 2011
M.M. Ananda Vs. State of Karnataka	August 3, 2011
M.N. Gurumurthy Reddy @ M.N. Gurumurthy and others Vs. Land Acquisition Officer Bangalore Development Authority T. Chowdaiah Road, Bangalore 560 020 and The Commissioner Bangalore Development Authority T. Chowdaiah Road, Bangalore 560 020 and ot	November 17, 2011
M.N. Muthanna and others Vs. Sri. P. Usman S/o Pakhir	December 9, 2011
M.N. Ravi S/o. Late C. Narasimhaiab Vs. The Deputy commissioner Mysore Revenue Division Mysore, The Bogadi Village Panchayath Bogadi, Mysore Rep. by its President, State of Karnataka Dept. of Revenue M.S. Building Bangalore Rep. by its Secretary	October 21, 2011
M.N. Shahid Vs. ITO	August 2, 2011
M.N. Umashankar Vs. State By Lokayukta Police, Mysore	March 18, 2011
M.N. Venkatararmu, S/o. late M.L. Narasimaiah, Director (HR and Training), Central Training Institute, Karnataka Milk Federation, Dr. M.H. Marigowda Road, Bangalore - 560 029 Vs. The State of Karnataka, Represented by its Principal Secretary Co-	September 6, 2011
M.P. Mallesh S/o Puttamadappa Vs. Sri Karunakara Shetty S/o T.A. Shetty	December 14, 2011
M.P. Naveen S/o Puttaraju and Abdul Ghani S/o House Mohiddinsam Vs. State of Karnataka. by K.T.J. Nagata police station	February 1, 2011
M.P. Raghurama Bhat, S/o M. Padmanabha Bhat Vs. Shankarappa Ganiga, S/o Huchappa and others	March 15, 2011
M.P. Suryaprakash Vs. Narasimha Sastry and another	November 15, 2011
M.P. Venkatesh, S/o. Puttaswamy Vs. M. Jayaram, S/o. Moogappa	March 24, 2011
M.R. Gangambika W/o. Sri Munikrishnappa Vs. The State of Karnataka rep. by its Secretary, Department of Education and others	September 19, 2011
M.R. Jayaram, S/o Late Ramaiah Vs. Sri Sidappa, since deceased by L.Rs. (Smt. Venkatamma W/o Late Sri Sidappa and others)	June 9, 2011
M.R. Narasimhaiah S/o. Ramaiah Vs. N.M. Rajpal (HUF) and The Regional Manager, Oriental Insurance Company Ltd.	June 20, 2011
M.R. Sudharshana S/o M.B. Range Gowda Working as Assistant Engineer HMT Watch Factory and others Vs. The Chairman and Managing Director, HMT Limited and others	March 30, 2011
M.R. THAMMANNA Vs. EXCISE POLICE INSPECTOR, HASSAN	December 15, 2011
M.S. Aslam, S/o Ameer Jhan, Driver Vs. State of Karnataka, by Madhugiri Police	September 22, 2011
M.S. Basavaraj S/o. Siddanna Gowda Vs. Managing Director VRL Logistics Ltd. and Regional Manager Oriental Insurance Co. Ltd.	January 19, 2011
M.S. Gurudeva Aradhya, S/o. late Sakaleshwara Aradya and Keerthana, D/o. M.S. Gurudev Aradhya Represented by her Father/Natural Guardian Vs. The Divisnal Manager, The Oriental Insurance Co. Ltd. and M. Nagendra, major	February 14, 2011
M.S. Lakshmipathi Naidu Vs. Sri. M.S. Govindaarahulu Naidu S/o. Late M.V. Sreeramalu Naidu Since deceased by his legal representatives (Smt. Sabitha. G D/o M.S. Govindaarahulu Naidu W/o Sri. Kamaraj	December 5, 2011
M.S. Subbaiah Since Deceased by His Lrs Sri. M.S. Srikantaiah Vs. The State of Karnataka Represented by its Chief Secretary Revenue Department Vidhana Soudha Bangalore - 1 and others	December 7, 2011
M.T. Manjunath, M.A. S/o Sri. M. Thipperudrappa Vs. The Management of Sri. Jagajyothi Basaveshwara Sahakara Sangha Limited (R). By its Secretary, II Block, Rajajinagar, Bangalore-560010, The Commissioner for Collegiate Education, Government of K	July 22, 2011
M.V. Seshachalapathy Naidu, S/o. M.P. Venkataramana Vs. The Commissioner Tax Officer (Recovery) Kolar	December 14, 2011
M.V. Sholapurkar Vs. University of Agricultural Sciences (UAS), GKVK Campus, Bangalore - 560 065, By its Registrar	November 21, 2011
M/S INSTRUMENT RESEARCH ASSOCIATES PVT LTD Vs. GENERAL SECRETARY	July 4, 2011
M/S ORIENTAL INSURANCE CO LTD Vs. MOOKAMBIKA	July 19, 2011
M/S. LAXMI ENTERPRISES Vs. COMMISSIONER, BRUHAT BANGLORE MAHANAGARA PALIKE	September 8, 2011
Machamanda N. Sumanth, S/o. late Nachappa, Manira Muthappa, S/o. Karumbaiah and Ajjamada Jaya, S/o. Chitiappa Vs. The State of Karnataka	July 29, 2011
Machinery Sales Corporation, a Proprietary Concern Having Its Office at F-8. Khira Industrial Estate, B.M. Bhargav Road, Santacruz (West), Mumbai-400 055. Represented By Its Proprietor Mr. Satindar Pal Singh Ahuja, S/o. Pratap Singh Ahuja, Mr. Harpreet Si Vs.	July 22, 2011
MADAIAH Vs. LAKSHMAIAH	July 20, 2011
Madaiah and Manchaiah both S/o. Late Madaiah Vs. G. Kumar S/o. Late Govindu and Govindu S/o. Jawaraiah @ Papaiah dead by L.Rs. (Smt. Manjula W/o. Late Govindu and others) R2(A) to (E) are Minors represented by Natural, Guardian The respondent No	February 1, 2011
MADAN Vs. THE DEPUTY COMMISSIONER RAMANAGARAM DISTRICT, RAMANAGARAM AND OTHERS	January 31, 2011
MADAPPA Vs. DEPUTY COMMISSIONER MYSORE DISTRICT	June 22, 2011
Madappa Vs. Dodda Muniyappa Major Son of Muni Nagappa	November 8, 2011
MADARSAB Vs. STATE OF KARNATAKA	February 4, 2011
Madesha @ Loose Madha, S/o Raju Vs. State of Karnataka, by Madiwala Police	July 22, 2011
Madesha S/o Shiva Lingaiaha Vs. State by Mandya Rural Police	January 31, 2011
Madhu Machine Tools, rep. by its Proprietor, A Sathya Narayana Vs. The State of Karnataka represented by its Finance Secretary Vidhana Soudha Ambedkar Veedhi and others	March 1, 2011
MADHU PRODUCT Vs. SUNDARAM FILES	November 2, 2011
Madhugiri @ MadhuKumar @ Giri, S/o. Raja Vs. State of Karnataka by HSR Lay-out Police Station	February 28, 2011
Madhuvana House Building Co-Operative Society, Mysore Vs. Basavarajappa and others	September 16, 2011
Mahaboob Rasul Maniyar S/o Rasul Magdum Maniyar and others Vs. Womens Police Station Gulbarga Reptd By Its Spp High Court Building Gulbarga and Smt. Nazima begum W/o Mehaboob Rasul Maniyar C/o Ameeruddin, H. No. 601 : 67/13 Basaveshwara Colony,	July 22, 2011
Mahadev @ Mahadappa S/o. Subhash Vs. Dhanraj	July 22, 2011
Mahadev Kareppa Muddapur, District Belgaum and Smt. Sharadabai, W/o Kareppa Muddapur Vs. The Kulgod Police, Represented by the State Public Prosecutor, High Court Building. Bangalore-560001	January 12, 2011
Mahadeva Rao Ghathe Vs. State of Karnataka	March 16, 2011
MAHADEVA SWAMY S/O REMPASIDDAIAH AND ORS Vs. STATE BY SARAGURU POLICE	March 11, 2011
Mahadeva Swamy S/o. Rempasiddaiah and others Vs. State by Saraguru Police represented by The State Public Prosecutor	March 11, 2011
Mahadevamma W/o Late Ramachandra Vs. Sri MK Manjunatha	December 14, 2011
Mahadevamma, W/o. Mahadevaiah, Smt. Nagarathnamma @ Nagamani, W/o. Rangaswamy ,Smt. Rathnamma, D/o. Mahadevaiah and Sri. Rangaswamy, S/o. Mahadevaiah Vs. State by Terakanambi Police, represented by Public Prosecutor, High Court of Karnataka@resp	February 28, 2011
Mahadevanaika S/o Siddanaika and Nagarajanaika S/o Mahadevanaika Vs. State of Karnataka By Badanavalu Police Station Nanjangud Taluk Rep By State Public Prosecutor High Court Building Bangalore-1	November 23, 2011
MAHADEVAPPA Vs. CHIKKAPPA SHIVAPPA KALI	April 6, 2011
Mahadevappa S/o. Sri R. Basappa Vs. The Divisional Manager United India Insurance Company Ltd., D.O. No. 11. No. 198, Manjunatha Complex, 2nd Floor, CMH Road, Indiranagar, Bangalore - 560038 and Sri. Murali Mohan C	December 1, 2011
MAHANTH KUMARI Vs. S VIJAYA KUMAR	March 28, 2011
MAHAVEER ALIAS VILAS SHANTHAPPA ALIAS SHANTAGOWDA PATIL Vs. SUKUMAR TULAJAGONDA PATIL	March 18, 2011
Mahesh @ Madesha, S/o Rangappa, Sri. Doraiswamy @ Koli S/o Madaiah and Sri Tharesh @ Ramesha, S/o Krishnappa Vs. The State of Karnataka, rep. by the Public Prosecutor	February 2, 2011
Mahesh B.A. S/o. B.E. Annegowda Vs. The United India Insurance Co. Ltd., D.O. II (Ist Floor) 104-a, Peramanur Main Road, Salem 636007 Represented by Local Office, The United India Insurance Co. Ltd., S.V. Building, B.M. Road, Hassan-573201 and M	December 7, 2011
Mahesh M. alias Chikke Gowda S/o. Late Mayi Gowda Vs. K.S. Thimmaiah Major S/o. K. Subbaiah and The Divisional Controller KSRTC (Urban)	March 4, 2011
Mahesha @ Ravi @ Kumara, Davanagere District Vs. The State of Karnataka By Holalkere Police	November 4, 2011
Mahesha S/o Late Mayigowda Vs. Smt. L. Suma W/o Mahesha	July 15, 2011
Mahesha, S/o. Gangaiah Vs. The State of Karnataka	March 14, 2011
MAJ GEN J K KOSHY AVSM Vs. ASST COMMISSIONER BANGALORE	February 7, 2011
Major Vikas Kumar S/o Mr. Surinder Kumar Vs. The Union of India Rep. by The Secretary Ministry of Defence South Block, New DELHI-110 001, The Chief of Army Staff Integrated Head Quarters (Army) Ministry of Defence New Delhi-110 001, The Vice Chi	December 7, 2011
MAKANDAR ZAKIR HUSSAIN ABDULBIN Vs. DEPUTY COMMISSIONER, BIJAPUR	December 19, 2011
MAKTUMSAB Vs. DIRECTOR	February 21, 2011
Malathi Bai, W/o. Sri. S.S. Chidambara Vs. The Secretary to Government of Karnataka, (Primary and Secondary Education Department) Education Department, M.S. Building, Bangalore-560 001 and others	November 9, 2011
MALATHI RAU BANGALORE Vs. CHIEF ENGINEER WEST BANGALORE	August 30, 2011
MALLAIAH BASALINGAYYA HIREMATH Vs. STATE OF KARNATAKA	November 30, 2011
Mallamma W/o. Rajappa Seer Vs. The State of Karnataka represented by Narona Police Station	May 19, 2011
Mallamma, W/o late Kalappa and others Vs. The Chief Secretary, Government of Karnataka, Vidhana Soudha, Bangalore - 560001, The Deputy Commissioner, Hassan District, Hassan and The Special Land Acquisition Officer, Hemavathi Reservoir Project (H	November 8, 2011
Mallanna Shivarudrappa Teli, S/o. Shivarudrappa Teli and others Vs. The State of Karnataka By Attibele Police Station, Anekal Taluk	August 17, 2011
MALLAPPA Vs. BABU	April 19, 2011
Mallesh, S/o. Late Moddaiah Vs. General Manager	March 29, 2011
Mallikarjuna S/o Thammaiah, rep. by Natural Guardian His Father Thammaiah, S/o Chairman Mallegowda Vs. B.C. Ashok, S/o Cheluvappa and The Branch Manager, The Oriental Insurance Co. Ltd.	March 15, 2011
Mallikarjunappa S/o Bellappa Vs. State of Karnataka by Tarekanambi police	February 3, 2011
MALNAD INFOTECH PRIVATE LIMITED Vs. HMT LTD	January 4, 2011
MALURAPPA Vs. STATE OF KARNATAKA	December 2, 2011
Maluru ES EN Krishaniah Setty S/o. Late Sri. S. Narayana Setty Vs. State of Karnataka By The Police of Masti Police Station, Kolar District	December 1, 2011
MAMTAZ BEGUM Vs. STATE OF KARNATAKA	August 4, 2011
Management of Gopalakrishna Textile Mills Pvt. Ltd. rep. by its Managing Director Vs. S. Muniswamy S/o. Subramani	March 1, 2011
Management of Hindustan Aeronautics Limited represented by its Chief Manager (P and A) Vs. Smt. G.N. Rama Rao	September 22, 2011
Management of ITC Ltd. Meenakunte Village Doddajala HPOST Bangalore - 562157 Represented by Its Branch Manager Mr. Vadiraj Kulkarni Vs. Sri M. Kuppuswamy S/o Late Muniswamy	December 9, 2011
Management of KSRTC Davanagere Division Davanagere Now Rep. by Its Chief Law Officer Central Office, K.H. Road Bangalore Vs. T. Kalyana Gowda Traffic Controller (Conductor) KSRTC, Davanagere Division Davanagere	December 5, 2011
Management of KSRTC Davanagere Division, Davanagere, Now Rep. by Its Chief Law Officer, Central Office K H Road, Bangalore Vs. Sri Mallikarjunajah Conductor Batch No. 165, S/o. Late Karibasaiah	December 1, 2011
Management of Mahatma Gandhi Hydro Electric Works, V.V.N.L., Jog, by Its Executive Engineer (Electrical), Now Called Kptcl Shimoga District Vs. Workmen of Executive Engineer (Electrical), Mahatma Gandhi Hydro Electric Works, Jog, V.V.N.L., by It	December 9, 2011
Management of Sri. Siddaganga Education Soc. (R) by its Secretary Sri T.K. Nanjundappa and The Principal Sri. M.N. Channabasappa, Sri. Siddaganga Institute of Technology Vs. Sri. G.S. Shashidar B. S/o Sri. G.S. Sadashivaiah, Lecturer in Civil En	March 11, 2011
Management of Vinayaka Vidyanikethana, Indiranagar, Nelamangala - 562123, Represented by its Secretary and Head Mistress, Vinayaka Vidyanikethana, Indiranagar, Nelamangala - 562123 Vs. Smt. Pushpavathamma, W/o. N.M. Mahadev	December 5, 2011
Manager National Insurance Co. Ltd. now rep. by its Administrative Manager T. Mahendra Vs. M. Gopal S/o Mukka Veerappa and J. Shekarappa S/o Hanumanthappa Owner of Tata Tipper Lorry	July 8, 2011
Manager National Insurance Company Ltd. now represented by Regional Manager National Insurance Company Ltd. Vs. Parasappa S/o. Hanumappa Ukkadagatri, Ravi S/o. Hanumanthappa Ukkadagatri, Jayappa S/o Hanumanthappa Gonigere and Annappa S.T. S/o. S	March 15, 2011
MANAGER ORIENTAL INSURANCE CO LTD Vs. NAGESH	July 4, 2011
MANAGER ORIENTAL INSURANCE CO LTD Vs. GURUVAMMA	January 7, 2011
MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHANTHAMMA	June 14, 2011
Manager, Oriental Insurance Co. Vs. Sri. Gajendra S/o. Pandu Rao and Skankaregowda and others	September 16, 2011
Manager, Oriental Insurance Co. Ltd., No. 1, Shankar House, III Block, R.M.V. Extension, Makri Circle, Bangalore and through Its Regional Office, No. 44-45, Leo Complex, Residency Road Cross, Bangalore 560 025. by its Regional Manager Vs. Lingan	July 22, 2011
Manager, Reliance Gen. Ins. Co. Ltd., CTS No. 422024, VA Kalburgi Square Desai Cross, Deshapande Nagar Hubli, Now Represented By its Assistant Manager Legal Claims, 28, 5th Floor, Centenary Building, Bangalore-01 Vs. Saihedha W/o Allauddin Kille	July 22, 2011
Manager, The New India Assurance Co. Ltd., rep. by its Regional Manager Vs. H. Kallappa bin Channappa, Susheelamma kom late Mahanthappa, Veeresh K.M. bin late Mahanthappa and Kavitha B.M. bin late K. Mahanthappa	July 11, 2011
Manager, United India Insurance Company Limited, No. 89/1, 2nd Floor, 11th Cross, Sampige Road. Malleswaram, Bangalore-560 003, Now represented by the Manager, Regional Office, United India Insurance Company Ltd., Shankamarayana Building, M.G. Road, Banga Vs.	June 14, 2011
MANAGER-LEGAL ICICI LOMBARD GENERAL INSURANCE CO LTD BANGALORE Vs. B N NAGARAJ	September 16, 2011
MANAGING DIRECTOR Vs. B VISHNU MURTHY	July 21, 2011
MANAGING DIRECTOR CAMPCO LTD Vs. B VISHNU MURTHY	July 22, 2011
Managing Director Future Logistic Solutions Limited Represented by Sri Anjuman Singh, Sri K.K. Rao Chief Executive Officer S/o Late V. Sahade Vadu Vs. State of Karnataka by Adugodi Police Station Now Represented by State P.P. High Court of Karna	December 2, 2011
Managing Director Karnataka State Seeds Corporation Ltd. Vs. Sri C.K. Amaresh S/o P. Krishnappa	September 22, 2011
Managing Director, Custodian IIF, represented by its Chief Law Officer Vs. Mahesh, S/o. Patel Karigouda and National Insurance Co. Ltd.	March 29, 2011
MANAGING DIRECTOR, K S R T C AND ORS Vs. APSAR SHARIEF, S/O GHOUSE SHARIEF AND ORS	November 4, 2011
Managing Director, Karnataka Soaps and Detergent Limited, Sandal City, P.B. No. 5531, Rajajinagar, Bangalore-560055. Vs. K. Chaitanya, S/o. G.K. Umesh Rao and others	August 17, 2011
Managing Director, M/s. Karnataka Soaps and Detergent Ltd., Sandal City. P.B. No. 5531 Rajajinagar, Bangalore-560 055 Vs. K. Chaitanya, S/o G.K. Umesh Rao and others	December 12, 2011
Managing Director, The Karnataka Neeravari Nigam Limited., 4th Floor, Coffee Board Building, No. 1, Dr. B.R. Ambedkar Veehi, Bangalore - 560 001 represented by its Company Secretary Vs. Shri. A.G. Prabhakar, S/o. Annappa	December 7, 2011
Manak chand Vs. Sri Babulal	January 3, 2011
Manasa N. D/o. Sri M.N. Nagaraju Vs. The Executive Director Karnataka Examinations Authority and The State of Karnataka Department of Social Welfare, rep. by its Secretary	September 21, 2011
Manche Gowda S/o Late Doddegowda Vs. National Insurance Co. Ltd., P.O, Subharam Complex No. 144, M G Road Bangalore-1 by Its Manager and Mr Munishamappa S/o Bariappa Major R/a Singwara Venkatagirikote Lpost Devanahalli Tq Bangalore Rural@respond	July 22, 2011
MANDOVI MOTORS PVT LTD Vs. K RAMU	February 18, 2011
Mangalamma Vs. L Nagaraju S/o Lakshmaiah Major	December 7, 2011
Mangalamma @ Mangalagowramma, W/o. Late Mariyappa and others Vs. The Oriental Insurance Company Ltd. and N.T. Rhamathulla Khan, Associates	March 15, 2011
Mangalore Co-operative Building Society Ltd. 1st Floor, Classic Arcade, K.S.R. Road, Mangalore-575001 Rep. by its Secretary Sri. Padmanabha K. Vs. The State of Karnataka Rep. by its Secy., Dept. of Co-operation M.S. Building, Bangalore -1, Sri.	December 12, 2011
Mangalore Refinery and Petrochemicals Ltd. Vs. CCE, Mangalore	August 16, 2011
Mange Gowda S/o Late Chikkihuchna Huche Gowda, Rudresh S/o Kalpuri Huchegowda, B.J. Manjegowda and Yogish S/o Ningegowda Vs. State By Koppa Police Station Rep. by Spp. High Court Complex	February 15, 2011
MANIPAL AGTECH PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	March 31, 2011
MANISH JOSHI, MADHURAI Vs. REGISTRAR, KARNATAKA MEDICAL COUNCIL, BANGALORE	August 19, 2011
Manja @ Kodapeetha Manja, S/o. Hanumanthappa Vs. The State of Karnataka by Shivaji Circle P.S. Bhadravathi	November 4, 2011
MANJAIAH Vs. NEW INDIA ASSURANCE CO LTD	June 14, 2011
Manjamma, W/o Late Ramanjanaeya, Ramesh, S/o Late Raman Janeya, Thimmaraja, S/o Late Raman Janeya and Narasappa, S/o Chikkanarasimhaiah represented by Their Guardian and Mother Vs. The Manager, ICICI Lamrard General Insurance Co. Ltd. and Shreer	March 25, 2011
Manjamma, W/o. Krishnappa and Smt. Venkatalakshmamma, W/o. Venkatesha Vs. The State of Karnataka, Represented by its Commissioner, Revenue Department, Multistoreyed Building, Dr. B.R. Ambedkar Veedhi, Bangalore - 560001 and others	November 8, 2011
Manjegowda @ Manchegowda S/o. Chunchegowda Vs. K.V. Basavaraju, S/o. Venkategowda, Major, Kachanayakanahalli, Koushika Post, Hassan Taluk, (Owner of goods auto bearing Regn. No. KA-13-8221) and The Manager, The Oriental Insurance Co. Ltd.. Divis	April 12, 2011
Manjegowda, S/o. Kapanigowda Vs. Azeez Ahmed, S/o. Mahammed Ibrahim and The Oriental Insurance Co. Ltd. Branch Office represented by The Oriental Insurance Co. Ltd. Divisional Office	March 29, 2011
Manjiah S/o Channaiah Vs. State of Karnataka by Nyamathi Police	March 14, 2011
Manjula P. Vs. The Government of Karnataka rep by its Secretary, Department of Education, Vidhana Soudha, Bangalore, The Deputy Director of Public Instructions Madhugiri, Tumkur District, Tumkur, The Block Education Officer Sira Taluk, Sira Tumk	December 5, 2011
Manjula Suresh, W/o. Sri. K.S. Suresh Vs. Sri. G. Kondala Rao, S/o. Ramaiah	December 12, 2011
Manjula, D/o. Late Muthurayappa Vs. State of Karnataka by Yeshwanthpura Police Station, Bengaluru, Rep. by Government Pleader, High Court of Karnataka, Bengaluru	November 3, 2011
Manjulavalli Since Deceased by LRs, Sri S. Rajindiran S/o Late T. Sundaramurthy, Sri Ravi Varma, S/o Late T. Sundaramurthy and Smt Shashikala, D/o Late T. Sundaramurthy Vs. State of Karnataka, by its Secretary, Revenue Department, M.S. Building,	November 8, 2011
MANJUNATH Vs. STATE OF KARNATAKA	January 11, 2011
Manjunath Bhat. G. S/o. Vishnu Bhat Vs. Principal Secretary, Social Welfare Department, M.S. Building, Bangalore, Principal Secretary, Education Department, Vidhana Soudha, Bangalore, State of Karnataka, Represented by its Chief Secretary, Vidha	December 1, 2011
Manjunath S/o H.N. Sathyanarayana Reddy Vs. M. Jayachandra Prakash S/o Late N. Mangaraj	July 8, 2011
Manjunath, S/o. Shivappa Vs. Siddalingaiah, S/o. Bettaiah and Rachappa S/o. Kenchegowda (Since Dead by his L.Rs. M.V. Thimmaiah (Ustad), Prabhu (Kalif) and S.M. Chennabasavadevarau (Jajaman))	September 21, 2011
MANJUNATHA Vs. STATE OF KARNATAKA	April 18, 2011
Manjunatha Reddy S/o. Balareddy Vs. State by Battalahalli Police Station, rep. by The State Public Prosecutor, High Court Building, Bangalore	December 1, 2011
Manjunatha, S/o. Honnappa Vs. The State of Karnataka through The Inspector of Police Rep. By The State Public Prosecutor	February 15, 2011
Manohar Kumar Vs. Sri Sadashiva Ithal S/o. Sri Ganapathi Ithal	December 1, 2011
Manohar Lal Jain S/o. Ram Lal Jain Vs. Sri. Syed Hyder S/o. Syed Khaleel	November 28, 2011
Mansoor S/o. Ghanisab Vs. K.H. Ravindra, S/o. K.G. Hanumantha Shetty, Owner of Lorry bearing No. KA-16-3855 and The Branch Manager, United India Assurance Co. Ltd.	April 6, 2011
Mantri Developers Private Limited, A registered company having its Registered office at No. 41, Vittal Mallya Road, Bangalore - 560001 Represented by its Authorised Signatory Mr. Girish Gupta H.S. Vs. Bangalore Development Authority, Chowdaiah R	November 4, 2011
Maramma and others Vs. Siddappa and another	November 3, 2011
Maramma W/o Late Shaitthaveri Muddaiah Vs. State of Karnataka Represented by Secretary Department of Revenue Ms Building, Bangalore-01, The Land Tribunal Kanakapura Taluk Kanakapura Rep by ITS Secretary, Vekkatesh Since Deceased by His L.Rs., Sr	December 1, 2011
MARIYAMBI GHORIKHAN PATHAN Vs. GANGADHAR M GOSAVI	March 1, 2011
Maruthi Prasad S.J. S/o S.K. Javeregowda Vs. The Registrar, Jnana Bharathi, Bangalore University and The Principal, Vivekananda Law College	March 1, 2011
Maruthi Rao, S/o. S. Raghavendra Rao Vs. Aslam Maikal Fernandis, S/o. C.A. Fernadis and The New India Assurance Co. Ltd. rep. by. its Divisional Manager	March 11, 2011
Maruthi S/o Nagaraja Vs. State of Karnataka, Represented by S.P.P.	February 8, 2011
Maruti Seetharam Naik Vs. Arunkumar, S/o. Ganapati Nayak	February 15, 2011
Mary John, D/o. K.P. Paul Vs. State of Karnataka, Rep. By its Secretary to Government Revenue Department and others	May 30, 2011
Mary Mohanraj W/o G. Mohanraj Vs. State of Karnataka By its Secretary Department of Education M.S. Building Bangalore-560 001 and others	November 8, 2011
Mary Vasantha Joseph, W/o. Late Joseph Devu and others Vs. Mrs. Gracy Abraham, W/o. Dr. Abraja and others	August 10, 2011
MARYJOHN Vs. STATE OF KARNATAKA	May 30, 2011
Master Garish S/o Anand Since Minor reptd. by his Father and Natural Guardian Sri Anand S/o Beluraiah Vs. Sri Ramesh S/o Venkata Swamy and The Regional Manager United India Insurance Co. Ltd.	January 20, 2011
Master Kiran S/o. Sri. Alappa Vs. Shri. K. Shivanna S/o. Shri. Kantha Nayak, Shri. Chetan Kumar S/o. Shri. Giriyamma Mallikapura Sira Taluk Tumkur District (Present Owner of Motorcycle Bearing No.KA-06-R-6131) and United India Insurance Company	September 23, 2011
MASTER RAKSHIT @ RAKSHITPRABHAI Vs. MANAGER ORIENTAL INSURANCE COMPANY LTD	January 10, 2011
Master Sudeep, S/o. Sadaya Ravi Vs. Divisional Manager cum Controller, KSRTC, Kolar Division, Kolar-563101	April 12, 2011
Master. Manu D S/o. Doddegowda Vs. Abdul Basheer S/o. Mohiddin, Sri M D Usman S/o. Abdul Rasheed	September 16, 2011
MASTHAMMA, W/O LATE CHOUDAIAH AND ORS Vs. CHANNEGOWDA @ PUTTEGOWDA AND ORS	June 7, 2011
Maxim Pinto S/o. Victor Pinto Vs. The State of Karnataka represented by The Secretary Department of Mines and Geology, The Deputy Director Department of Mines and Geology, The Deputy Commissioner and The Director Airport Authority of India@respo	March 3, 2011
Mayamma W/o Thimmarayappa and others Vs. The State of Karnataka rep. by its Chief Secretary and others	September 22, 2011
Mazar Pasha, S/o. Abdul Wahab Vs. Smt. Faruana Begum, W/o. Mohammed Yousuf	August 29, 2011
MC RADHAKRISHNA Vs. BANGALORE UNIVERSITY	February 9, 2011
MD AAMIR WASEEM Vs. STATE OF KARNATAKA	July 28, 2011
Medi Projects (P.) Ltd. Vs. Cauvery Medical Centre Ltd.	July 4, 2011
Meena K. W/o Sri Mahabalamurthy Vs. Sri N.R. Ravi Kumar, S/o Late M.S. Nanjundaiah	September 22, 2011
MEENA RAJ Vs. STATE OF KARNATAKA	June 27, 2011
Meena W/o Dhan Bahabhur Vs. The Mahaging Director KSRTC, Central Division, K.H. Road, Shanthinagar, Bangalore-27	September 20, 2011
MEENAKSHI BHARATH Vs. STATE OF KARNATAKA	November 30, 2011
Meenakshi, D/o. Durga Murthy Vs. The Managing Director B.M.T.C. Depot, K.H. Road, Shanthinagar, Bangalore-27 (R.C. Owner of B.M.T.C. Bus bearing registered No. KA-01, FA-275) and United India Insurance Company Limited, Chickpet Branch. Lakshmi C	November 3, 2011
MEGHA Vs. DEPUTY COMMISSIONER	September 5, 2011
MELLEGOWDA MANDYA DISTRICT Vs. C CHENNAVEEREGOWDA MANDYA DISTRICT	August 18, 2011
MERIYAMMA W/O LATE AROGYASWAMY Vs. JAVAREGOWDA S/O KENGEGOWDA MAJOR AND ORS	September 21, 2011
METAL IMPACTS PVT LTD BANGALORE Vs. IMPACT METALS PVT LTD HYDERABAD	December 16, 2011
Metilda Dmello Dmello Mahsion Mulki Post Chitrapu Mangalore Vs. Sri. P.G. Shankar S/o P. Guruvappa	December 9, 2011
Metilda DMello DMello Mansion Mulki Post, Chitrapu, Mangalore Vs. V. Rajan, S/o. Late C.R. Vaidvar 6th Block, Hear Borewell Krishnapura, Surathkal Post Mangalore	December 7, 2011
Millennium Floors, No. 101, 4th Cross, Lal Bagh Road, Rangappa Garden, Bangalore - 560 027 Vs. Addl. Commr of Coml Taxes, Zone-1, 3rd Floor Vtk (Ra), Gandinagar, Bangalore - 9, Joint Commissioner of Comml Taxes, (Appeals-1), Scb Board (Faa), She	August 11, 2011
Minerva Industries 51-B, Auto Towers No. 9, J.C. Road Bangalore - 560002 Represented by its Managing Partner Sri. M. Chandrashekarappa, M. Chandrashekarappa Partner and M/s. Minerva Industries 51-B. Auto Towers No. 9, J.C. Road Bangalore - 560002@appellan Vs.	November 8, 2011
Ministry of Communications Employees Co-operative Housing Society Ltd., No. 419, 12th Cross, Sadashivanagar, Bangalore-80, Rep. by its President Sri D. Nagabushanam Vs. Bangalore Development Authority, T. Chowdaiah Road, Kumara Park West, Bangal	December 12, 2011
Mir Umar, S/o. Late Mir Abbas Vs. State of Karnataka by Madivala Police Station	March 8, 2011
Misri Devi @ Misiri Bai W/o Mukana Ram, Prakash M. S/o Mukana Ram, Kanchan M. D/o Mukana Ram and Daku Bai W/o Jasaram Vs. Oriental Insurance Co. Ltd. by its Manager and Dhavan Roadways Services	January 20, 2011
MITSUBISHI CORPORATION Vs. STATE OF KARNATAKA AND OTHERS	September 29, 2011
Mohamed Hussain @ Chotu S/o Sabulal Vs. State of Karnataka by Mandi Pulice Station	January 20, 2011
Mohamed Ishaqh, S/o Abdul Basith, Proprietor, Limra Associates Vs. The State of Karnataka, by its Commissioner and Secretary, Dept. of Health and Family Welfare, The Chief Medical Officer, Taluk General Hospital and The Deputy Commissioner@respo	March 11, 2011
Mohamed Nayazull @ Nayazulla Vs. Sri. E. Manjunatha S/o P Eshwarappa Major, R/a Behind APMC Yard, Vedavathi Nagara, Hiriyur Town, Chitradurga District-572143 and The Branch Manager United India Ins Co Ltd, No. 274/13, 1st Floor, Mallikarjuna Com	December 12, 2011
Mohamed Sajid Mohamed Vs. State BY K.R. Pete Rural Police Mandya District Karnataka State	December 7, 2011
Mohamed Sharief Vs. Paplnaika @ Goragyanaika	November 19, 2011
MOHAMMAD B IDDINABBA BEARY Vs. KSRTC	March 7, 2011
Mohammad Iqbal, S/o. Moidinabba and Asif Manzil Vs. State of Karnataka, rep. by State Public Prosecutor	March 4, 2011
MOHAMMAD YUSUFF KHAN Vs. SPECIAL DEPUTY COMMISSIONER	June 1, 2011
MOHAMMED ABBAS Vs. GOVENMENT OF KARNATAKA	July 13, 2011
Mohammed Abdul Mannan S/o Mohammed Safan Ali Vs. State by Robortsonpet, rep. by The State Public Prosecutor	February 28, 2011
Mohammed Arif Pasha S/o Mr Abdul Kareem Vs. Karnataka State Financial Corporation rep. by its Deputy General Manager and Smt. Kaushy M. Lal W/o Sri S.M. Mohan Lal	January 24, 2011
Mohammed Ayathulla Wasim S/o Mohammed Ruhulia Vs. State Public Prosecutor High Court Building Bangalore by Viveknagar Police Station Bangalore	April 12, 2011
Mohammed Ghouse, S/o Jamal Sab and others Vs. Kenchappa, S/o Rangaiah and The Manager, Oriental Insurance Co. Ltd., Bangalore	July 22, 2011
Mohammed Rafiulla Khan, S/o Nawab Mohammed Ahmedulla Khan Vs. The State of Karnataka and Mrs. Hammema Habeeb @ Mueena Shariff, W/o Mohammed Habibulla Khan	March 25, 2011
Mohammed Sab S/o Mahak Sab Mulla Vs. Bheemraya S/o Anneappa Harkanchi, Dist. Gulbarga and The Divisional Manager Oriental Insurance Co. Ltd., N.G. Complex, 1st Floor, Opp: Mini Vidhana Soudha, Gulbarga	July 22, 2011
Mohammed Turab Administrator Vs. State of Karnataka Ministry of Wakfs Vidhana Soudha Dr. Ambedkar Road Bangalore-560001 Represented By Its Secretary and others	December 8, 2011
Mohammed Yaqub S/o Late Mohammed Khaleel, Mohammed Ayub S/o Late Mohammed Khaleel, Smt Khasim BI D/o Late Mohammed Khaleel W/o Muqthar Vs. Nasreen Taj W/o Late Mohammed Khallel	November 8, 2011
MOHAMMED YUSUF Vs. DIVISIONAL MANAGER	June 10, 2011
Mohammed Yusuf Vs. State of Karnataka	March 21, 2011
Mohammed Zabiullah S/o. Nazeer Ahmed Vs. Mr. Mukesh Kumar, S/o. Madan Lal Jain and The Divisional Manager, Oriental Insurance Co.	November 8, 2011
MOHAN KRISHNA SHETTY Vs. DINAKAR KESHAV SHETTY	April 15, 2011
Mohan Krishna Shetty S/o. Krishan Shetty and Smt. Sharadha Shetty W/o Mohan Shetty Vs. Dinakar Keshav Shetty and others	January 14, 2011
Mohan Kumar M.R. S/o. Ramappa Vs. The United India Insurance Co. Ltd. B.O. No. 89/1, II Floor, 11th Cross, Malleshwaram, Bangalore By Its Manager and Suresh, Major, S/o. Busigowda, No. 268, 4th Block, 9th A Main, Nandini Layout, Bangalore-96@res	July 22, 2011
MOHAN KUMAR R Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD	June 21, 2011
Mohan Kumar S/o Venkatappa Vs. State by Mandya West Police	January 20, 2011
Mohan, S/o. Prakashgowda Vs. Divisional Controller, K.S.R.T.C., Hassan Division	March 29, 2011
Mohanchandra Vs. P. Mohammed	February 2, 2011
Mohankumar and others Vs. The Special Deputy Commissioner and others	February 23, 2011
Mohanlal Punamchand (HUF) Vs. Income Tax Officer	December 12, 2011
Mohd Gousuddin S/o Late Jalaluddin, Bangalore-53 and others Vs.	October 15, 2011
Mohmmad Ali, S/o. Hassan and Abdul Malik, S/o. Yaya Vs. State of Karnataka, by Krishnaraja Police Station	April 13, 2011
Motiwala Properties and Investment Co. A registered Partnership Firm, represented by Mr. Abdus Samad Mouwala, Partner and Authorised Signatory Vs. Indian Institute of Hardware Technology Ltd., A company registered under the Companies Act, 1956@r	August 19, 2011
MOULA SAB Vs. MANAGER UNITED INDIA INSURANCE CO LTD	June 3, 2011
mPortal India Wireless Solutions (P.) Ltd. Vs. Commissioner of Service Tax	September 23, 2011
Mrs K Sulochana W/o Late Ramayya and Smt. Jayanthi W/o Sadashiva Vs. The Deputy Commissioner Dakshina Kannada District Mangalore and others	July 22, 2011
Mrs Mary Pothan W/o Late Lalitha Samuel Pothan, Mr. Deepak George Pothan S/o Late Lalith Samuel Pothan and Mrs Reesa Pothan @ Reesa James D/o Late Lalith Samuel Pothan Vs. M/s. Nandi Housing Pvt. Ltd. No. 56, Bowring Hospital Road, Bangalore 560	November 8, 2011
Ms. Dr. Shuba Dhua D/o. S.P. Dhua Vs. Rajiv Gandhi University of Health Sciences rep. by its Vice Chancellor, Rajiv Gandhi University of Health Sciences rep. by its Registrar, Rajiv Gandhi University of Health Sciences rep. by its Registrar (Eva	September 21, 2011
Mudalagiriappa, S/o. Late Thimmegowda Vs. Smt. Deepti Mahendra, Assistant Commissioner, Madhugiri Sub Division, Madhugiri - 572 132 Tumkur District and Sri. Puttappa, Executive Engineer, Zilla Panchayat Sub Division, Madhugiri - 572 132 Tumkur D	November 21, 2011
MUKESH C. PATEL Vs. COMMISSIONER OF INCOME TAX	January 19, 2011
Muneer Ahamed S/o late Yusuf Sahed Vs. Dr. Ravindra Prabhu S/o late A.M. Prabhu and United India Insurance Company Ltd. rep. by its Manager	February 4, 2011
Muneerappa Since dead by LRs (Smt. Kenchamma W/o Muneerappa, Sri. B.M. Rajanna S/o Muneerappa and Sri. H.N. Ramanjinappa S/o Muneerappa) Vs. Smt. Savithramma K.N. D/o Late Narayanappa @ Narayana Rao	July 22, 2011
Muni Reddy Since Dead by L.Rs. (Munipapamma W/o Muni Reddy and others) and Krishna Reddy Sicne Dead by L.Rs. (Lakshmamma W/o Late Munireddy, Venkataramna Reddy S/o Late Krishna Reddy, Gangojamma D/o Late Krishna Reddy and Thulasamma D/o Late Krishna Reddy Vs.	January 10, 2011
Muniakkayamma Wife of Narayanappa Vs. Sri. D.N. Munishwamigowda, S/o. Late Nagappa and M. Prasanthkumar, S/o. Narayanappa	January 31, 2011
Munianjanappa Vs. The State of Kaknataka Department of Revenue by Its Revenue Secretary, Vidhana Soudha, Bangalore, The Deputy Commissioner Bangalore Rural District Visvesvaraya Towers Bangalore-560001 and The Tahsildar, Doddaballapur Taluk, Ban	December 1, 2011
Munibachappa Vs. Aslam Pasha @ Mohammed Mehaboob S/o. Abdul Rahim	December 1, 2011
MUNIKEMPAIAH BANGALORE SOUTH TALUK Vs. STATE OF KARNATAKA	September 5, 2011
MUNIKRISHNAPPA Vs. STATE OF KARNATAKA	August 16, 2011
MUNINARAYANAPPA Vs. STATE OF KARNATAKA	July 6, 2011
Muniraju Vs. State of Karnataka Rep. By Hennur Police Station	August 9, 2011
Muniraju @ Babu S/o. Krishnappa Vs. State of Karnataka By White Field Police Station	February 22, 2011
Muniraju S/o late Anjanappa and others Vs. State of Karnataka Revenue Department, Vikasa Soudha, Dr. Ambedkar Veedhi Bangalore - 560001 by its Secretary and others	November 8, 2011
Munirathnamma, D/o. late Muniyappa, W/o. Muniyappa, Resident of Muthsandra village, Sulibele Hobli, Hosakote Taluk and others Vs. Sri Anneppa, S/o. late Sri Muniyappa, No. 305, 1st Main Road, 8th Cross. Vivekananda Road, R.M. Nagar, Bangalore -	August 30, 2011
Munirathnamma, W/o. Late Laxman Vs. Mr. A. Sengottaiyan, No. 4, K.P. Extension, Bangalore and The Iffo Tokia General Insurance Co. Ltd., Cunningham Road, Next to Chandrika Hotel, Bangalore-01	July 22, 2011
MUNISHAMAPPA Vs. CHIKKALAGUMAIAH	September 30, 2011
Munishani and Smt Mangamma W/o Munishani Vs. D. Thiruganam S/o Doraiswamy Karadgur Village Sinivasapuram Oorgampet KGF, Kolar Dist and New India Assurance India Ltd. Regional Office Unity Building, Mission RD Bangalore -500 027	November 4, 2011
MUNIVENKATAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY	January 31, 2011
MUNIYAMMA Vs. STATE OF KARNATAKA	June 15, 2011
Muniyamma W/o. Late Sunder and others Vs. Smt Ramani Bai W/o. Late Rama and Smt Varalaskhmi D/OK. Muthu Krishna	December 7, 2011
Muniyamma W/o. Marappa and others Vs. M. Subramaniam Double Road, M.M. Extension, Belgaum-590 016 and National Insurance Company Limited, Divisional Office No. 1732, Ist Floor, Ramdevgalli, Belgaum -01 and Also Its Regional Office No. 144, Subha	July 22, 2011
MUNIYAPPA Vs. SPECIAL LAND ACQUISITION	November 16, 2011
Muniyappa @ Murali Vs. State of Karnataka	February 1, 2011
Muniyappa S/o Venkateshappa Vs. Sri. K. Manjunath S/o P.M. Kotaiah Major, No. 27, 5th Temple Road Malleswaram, Bangalore and The Branch Manager New India Assurance Co. Ltd. No. 339, 11th Cross, 1st Floor Sampige Road, Malleswaram Bangalore@respo	July 22, 2011
Muniyappa, S/o Late Yellappa Vs. R. Sheenappa Moolya, S/o Guruva Moolya, National Insurance Co. Ltd., rep. by its Manager, Sridhar, S/o Venkataswamy Reddy and United India Insurance Co. Ltd., rep. by its Manager	March 11, 2011
MUNNU BAI Vs. B AND B INFRASTRUCTURE LTD	January 5, 2011
Murali Kumar V. S/o Venkateshappa Vs. State of Karnataka rep by Principal Secretary Home Department Vidhana Soudha Bangalore 560 00, The Superintendent of Police Kolar District Kolar, The Station House Officer Maasti Police Station Malur Taluk,	December 12, 2011
Murali S/o. Narayanaswami Vs. State by Vijayapura Police Station rep. by SPP High Court Building Bangalore	November 28, 2011
Murthy Alias Narasimhamurthy S/o Krishnappa Alias Shanivarappa Minor Vs. The General Manager K.S.R.T.C., Shanthinagar K.H. Road, Bangalore Service Address The Divisional Manager K.S.R.T.C Bus Stand Tumkur	July 22, 2011
Murthy S/o Sri Sanna Nayaka Vs. State of Karnataka by Police Station	June 2, 2011
Murugesh S/o Dyavappa Vs. Sheshappa S/o Manjappa Major Garathikere and others	December 5, 2011
MUSHTAQ NAYAK BANGALORE Vs. SALMA PRAVEEN MYSORE	February 7, 2011
Mustafa Mohidin Abbas, S/o K.H. Abbas, rep. by his GPA Holder Smt. Maimuna Azeez Vs. The Authorised Officer, Chief Manager, State Bank of Patiala and Abdul Rahiman S/o Late Mohammed	March 11, 2011
Muthu Vs. Sri B. Nagaraju S/o Bokaiah	September 19, 2011
Muthukumari D/o. Muthuraj Vs. The Chief Traffic Manager BMTC	January 6, 2011
Mysore Auto Rickshaw Drivers Union @ by its General Secretary Vs. Union of India (UOI) by its Secretary Dept. of Petroleum and Natural Gas and others	March 25, 2011
Mysore Jilla Mazdoor Sangh (Regd.) R. No. 7, kalyana Phavan Building Thyagaraja Road K.R. Mohalla Mysore 570004 (Represented By Its Joint Secretary) Vs. The Management The Green Hotel Pvt. Ltd. Vinobha Road, Jayalaxmi Puram Mysore	November 4, 2011
Mysore Lamp Works Ltd. r/by its Managing Director G.C. Indraraj Urs. Vs. Mysore Urban Development Authority r/by its Commissioner	January 31, 2011
Mysore Paper Mills Ltd Paper Town Bhadravathi Represented By Its General Manager (HRD and A) Vs. R. Suresh Kumar	August 11, 2011
MYSORE PAPER MILLS WORKERS ASSOCIATION BHADRAVATHI Vs. ASSISTANT LABOUR COMMISSIONER MANGALORE DIVISION	November 18, 2011
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. CHIKKABORAIAH	January 12, 2011
Mythramma W/o. Jayappa Vs. The Assistant Commissioner Chitradurga Sub-Division Chitradurga-577501 and The Secretary Siddapura Grama Panchayati Siddapura Post Chitradurga Taluk and District	November 4, 2011
N ASHWATHNARAYANA Vs. NARASIMHAIAH	August 16, 2011
N B GURUDEVA Vs. STATE BANK OF MYSORE	January 24, 2011
N BALAKRISHNA NAIDU Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE	January 13, 2011
N ERESHI Vs. STATE OF KARNATAKA	December 19, 2011
N JYOTI Vs. PEER SAB	December 1, 2011
N K Venkatesh Babu S/o N.V. Kodandarama Chetty Vs. Mr. K.N. Subramanyam S/o K.M. Narayanaswamy	January 21, 2011
N LAKSHMINARASIMHAIAH Vs. KRISHNAMURTHY	April 21, 2011
N M chandrashekar S/o Muniraju Vs. The Chief Traffic Manager B.M.T.C., Chief Traffic Manager K H Road Banagalore-560027	December 9, 2011
N M RATHNAMMA Vs. C KRISHNAN	November 29, 2011
N MANZOOR AHMED Vs. STATE OF KARNATAKA	July 27, 2011
N NANJAPPA Vs. STATE OF KARNATAKA	January 17, 2011
N RAJANNA Vs. NAGAMANI	April 19, 2011
N SRINIVASA REDDY Vs. KARNATAKA LAND ARMY COPORATION LTD	July 13, 2011
N. Ashwathnarayana S/o Narasihaiah and others Vs. Sri Narasimhaiah S/o late Muniswamy	November 19, 2011
N. Ibrahim Vs. Sri Balakrishna Achary S/o Narayana Achar	December 1, 2011
N. Kambaiah, S/o Nangana, Since dead by L.Rs., Sri. A.K. Lakshrnipathayya Vs. Mr. K. Naganna	July 22, 2011
N. Lakshminarasimhaiah (Deceased By Lrs.) and others Vs. Krishnamurthy	April 21, 2011
N. Lokesha Vs. Narayan S/o Srinivasa, No. 565, Oil. Mill Road, Mysore City - 570 005 and The Manager, ICICI Lombard Motor Insurance Co. Ltd., Near Saraswathi Theatre Saraswathipuram, Mysore City 570 005	November 4, 2011
N. Nagaraj S/o Narayana Swamy Vs. The State of Karnataka, rep. by the State Public Prosecutor	March 8, 2011
N. Nagaraja Shetty, Partner of Vasavi Food Products and Sri Vasavi Food Products Vs. State by Agricultural Produce Market Committee, rept. by its Assistant Secretary Sri Puttaraju	September 22, 2011
N. Nagaraju, S/o. Narayanappa Vs. The Commissioner, Bangalore Development Authority, T. Chowdaiah Road Kumarapark West, Bangalore and The State of Karnataka, represented by its Secretary to Government, Department of Housing and Urban Development	December 8, 2011
N. Nanjappa S/o Late Narayanappa Vs. The State of Karnataka Revenue Department represented by its Secretary, The Deputy Commissioner and The Tahsildar	January 17, 2011
N. Narayana Murthy and others Vs. Reserve Bank of India, Central Office, Shahid Bhagath Singh Marg, Fort, Mumbai- 400001 and others	December 1, 2011
N. Neeraj Kumari, W/o. Late Narayana Reddy, Kum. N. Bhavani and Kum. N. Sindhu both are D/o. late Narayana Reddy Vs. The Managing Director K.S.R.T.C	July 29, 2011
N. Prakash S/o M. Narasimhalu Vs. The United India Insurance Co. Limited rep. by its Manager Divisional office and Narasimha Murthy S/o Subramani	May 25, 2011
N. Praveen S/o Dr. A.P. Nagaraju Vs. The Manager Bajaj Allianz General Ins. Co. Ltd. and R. Govindaraj	March 14, 2011
N. Puttamma D/o. Narasimhappa Vs. The State of Karnataka by its Secretary, Dept. of Women and Child Development, Deputy Director, Dept. of Women and Child Development, Child Development Project Officer and L. Anuradhamma D/o. Laxminarayanappa@re	September 19, 2011
N. Rajesh Sony, S/o., Navarathan Mal Sony Vs. The New India Assurance Co. Ltd., By its Manager No.23/2, Vittal Mallya Road, Bangalore-560001 and The Managing Partner, M/s. S.R.K.T. and Company, No.58, H. Siddaiah Road, Bangalore - 27	April 12, 2011
N. Rathan Kumar, S/o N. Seetharam Naik Vs. The Central Arecanut and Cocoa Marketing and Processing Co-operative Limited rep. by The Managing Director	March 7, 2011
N. Saraswathi, W/o. Late M. Shivaramu, Age 62 years, Occ: House-hold work, No. 45, 22nd Main, 22nd Cross, Banashankari II stage, Bangalore-70 Vs. Karnataka State Financial Corporation, Having its Bangalore Rural Branch Office at The Church Stree	August 17, 2011
N. Shankar S/o. A.L. Narasimhaiah Vs. The Controller of Printing, KSRTC Printing Press	September 19, 2011
N. Shivaprakash, S/o. R.M. Nagaraj Vs. John. L. Lowicy, S/o. Antnoni Joseph Lowicy, Lakshmikantha, S/o. Govindappa and The Oriental Insurance Co. Ltd., Udupi	July 22, 2011
N. Sridhar S/o. Nagaraja Reddy Vs. The Special Land Acquisition Officer and others	August 9, 2011
N. Srinivasa Reddy, S/o Shri. N. Narayanappa, Assistant Director of Karnataka Land Army Corporation Limited and others etc. etc. Vs. The Karnataka Land Army Corporation Limited, represented by its Managing Director and others etc. etc.@responden	July 13, 2011
N. Suryanarayan S/o T. Nagappa Vs. Ayaz Ahmed Advocate	December 7, 2011
N. VENKATASWAMY REDDY Vs. UNION OF INDIA	November 2, 2011
N. Venkoba Rao, S/o. Late Najunda Rao, Y. Shantha Bai, W/o. N Venkoba Rao and V. Kalavathi Bai, D/o. N. Venkoba Rao Vs. The Regional Manager, The New India Assurance Co. Ltd., Deokar Leelavishnu, Syed Ahmed, S/o. Abdul Subhan	March 29, 2011
N.A. Sadashiva and others Vs. State of Karnataka, Represented by Chief Secretary, Department of Religious and Charitable Endowments, Vidhana Soudha, Bangalore-560001, The Commissioner, Hindu Religious Institution and Charitable Endowments, Mahad	December 12, 2011
N.B. Bassettappa Son of Nanjundaiah Vs. Kanumantha Reddy Son of Late A.S. Narayanappa	December 5, 2011
N.B. Puttalingaraju S/o Late N. Borashetty District: Mandya Vs. Deputy Commissioner Mandya District, Mandya, Commissioner, Town Municipal, Counsil, Mandya City, Mandya and Sri Ankegowda Planning Director District Urban Development Cell Bandigowd	July 22, 2011
N.D. Umesh S/o Doddathammaiah, Vs. H.V.L.K. Murthy Major S/o. Venkatakrishna and TATA AIG General Insurance Co. Ltd.	January 31, 2011
N.K. Muthu Kumara Mudaliar and Sons, represented by its partner Mr. S. Srinivasan Vs. Rajesh Exports Limited represented by its Authorised representative Mr. M.K. Narang	June 16, 2011
N.K. Narsimhappa Vs. State of Karnataka	January 14, 2011
N.K. Venkataramanaiah S/o K. Krishnappa Vs. Sri Shivakumar S/o Chikkanarasimhaiah, The Asst. Commissioner and The Deputy Commissioner	March 24, 2011
N.K.Venkate Gowda, S/o. Kari Gowda Vs. Commissioner of Collegiate Education, Palace Read, Bangalore-560001, Joint Director, Collegiate Education, Maharani College Premises, Vinoba Road, Mysore, Regional Director, Department of Collegiate Educati	December 2, 2011
N.L. Mapari Vs. UCO Bank, a body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 Represented by its General Manager and Appellate Authority, Personnel Department, UCO Bank, Head Office, Kolkata - 700	December 9, 2011
N.M. Manjunath, S/o. Mallanna M.M. and Dr. Sunil S. Nayak, S/o. P. Sanjeev Nayak Vs. The Rajiv Gandhi University of Health Sciences 4th T Block, Jayanagar. reptd. By its Registrar and A.B. Shetty Memorial Institute of Dental Sciences. Peralakatt	August 11, 2011
N.M. Vishweshwara S/o Muddalinge Gowda Neethimangala Vs. Sri Devaraju S/o Bolara Shetty and The Divisional Manager National Insurance Co. Ltd.	March 15, 2011
N.R. Nanjappa S/o Ramaiah Vs. The Deputy Conservator of Forests Chikamagalur Division, Principleof Chief Conservatorof Forests (Wild Life) and The State of Karnataka represented by the Secretary Department of Forest Government of Karnataka@respo	March 11, 2011
N.S. Shiva, S/o Shivananjanaika Vs. State by Yelwala Police, rep. by S.P.P.	June 17, 2011
N.T. Mallikar junappa, S/o Thalkerappa Vs. K.M.Thippeswaray. S/o Alur Mallikarjunappa	December 8, 2011
N.V. RANGANATHA RAO Vs. BANGALORE DEVELOPMENT AUTHORITY	September 20, 2011
Nacons rep. by its Proprietor, Sri Nazeer Ahmad Vs. Sri S. Sridhar S/o late H. Srinivasan	January 21, 2011
Naga Nafka @ Naganna S/o Late Shankara Naika Vs. Dinesh Kumar S/o Nemichand	July 22, 2011
Nagamma W/o. Sri. Gadigappa Vs. The Child Development Officer, Honnali Taluk, Honnali Town, Near Shantha Talkies, Davanagere District, Deputy Registrar, Women and Child Development Office, Nituvalli Main Road, S.B.M. Building, Davanagere City, T	December 12, 2011
Nagaraj N.J S/o Late N.V. Jayaramaiah and Smt. B.N. Sharada, W/o Sri N.J. Nagaraj Vs. Sri Raghaveshwara Bharathi Swamiji Ramashrama Sri Ramachandrapra Mutt Branch, Administrative Office, J.P. Road, Girinagar, 1st Stage, Bangalore Honorary Accuse	December 12, 2011
Nagaraja, S/o Yadakuntappa Vs. The State of Karnataka by Rural Police	January 17, 2011
NAGARAJU Vs. STATE	April 28, 2011
Nagaraju @ Nagappa. S/o. Hanumanthappa Vs. State of Karnataka By Police Inspector Railway Police, Davangere	August 18, 2011
Nagaraju @ Raju S/o Late Rangappa Vs. State of Karnataka represented by Bidadi Police Station represented by its State Public Prosecutor	March 15, 2011
Nagaraju S/o Singaiah M.S. Vs. B Puttaswamy S/o Basavaiah	December 2, 2011
Nagaraju, S/o late Siddamallappa Vs. The Deputy Commissioner (Food), Chamrajnagar District, Chamrajnagar	October 20, 2011
Nagarathnamma Vs. Sri Marichannappa	December 8, 2011
NAGASHETTY Vs. BASAWARAJ	February 28, 2011
Nagendra S/o. Hanumanthappa Vs. The State By Nayakanahatty Police rep. by its Public Prosecutor	November 8, 2011
Nagesh Pai, S/o. B. Ramesh Pai Vs. State of Karnataka, by Karkala Police, rep. by The State Public Prosecutor, High Court of Karnataka	March 15, 2011
Nagesh S/o. Madashetty Vs. R. Kumaresh Major S/o. Ramanna and The Oriental Insurance Co. Ltd.	March 3, 2011
NAGESHA Vs. STATE OF KARNATAKA	June 23, 2011
NAGESHA S/O CHIKKAMARAIAH AND ORS Vs. STATE OF KARNATAKA AND ORS	November 4, 2011
NAJMUNNISA Vs. REGIONAL OFFICE THE ORIENTAL INSURANCE CO LTD BANGALORE	August 3, 2011
NAL LAYOUT RESIDENTS ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY	September 9, 2011
Nalinakshi Rai W/o Late Narayan Rai and others Vs. State of Karnataka	December 9, 2011
Nalini W/o Late Sundara Poojary Vs. The State of Karnataka	December 9, 2011
Namdhari Seeds Pvt. Ltd., 119, 9th Main, Arasappa Complex Ideal Homes Township Rajarajeshwari Nagar Bangalore Represented by its Managing Director Sri. Uday Singh S/o Sri. Maharaj Bir Singh Vs. The Asst. Commissioner of Income-tax, Circle 12(1)	October 24, 2011
NAMRATA HALLUR Vs. STATE OF KARNATAKA	June 13, 2011
NAMRATHA AGENCIES Vs. THE COMMERCIAL TAX OFFICER, SOUTH ZONE AND OTHERS	September 15, 2011
Nandamma W/o Venkatesh Vs. Srinivasa Reddy S/o Late P.R. Ramulu Reddy	December 9, 2011
NANDAMURTHY Vs. UNITED INDIA INSURANCE CO LTD	April 19, 2011
Nandhi Minerals, Gadigi Palace, Car Street, Bellary-583101 Represented by its Managing Partner Sri Allum Prashanth, S/o Sri Allum Veerbhadrappa Vs. State of Karnataka By its Secretary Department of Commerce and Industries, M.S. Building, Dr. Amb	December 12, 2011
Nanjappa Vs. State of Karnataka by its Secretary Public Works Department (Irrigation) Vidhana Soudha Bangalore, The Executive Engineer K R Sagar Division Krishnarajasagar Mandya District and The Special Land Acquisition Officer Kabini Project Kr	November 21, 2011
Nanju @ Barbending Nanju, S/o Late Krishnaiah Vs. The State of Karnataka, by Vijayanagar Police Station represented by State Public Prosecutor	March 15, 2011
Nanjundappa S/o. Sri Ujanappa Vs. The State of Karnataka Rep. by its Principal Secretary Revenue Department M.S. Building Bangalore-560 001, The Land Tribunal Anekal Taluk Rep. by Special Tahsildar Bangalore, Smt. Kamakshamma W/o. Sanjeevappa Si	November 8, 2011
Nanjundegowda @ Nanjundappa S/o Sannananjegowda @ Kale gowda Vs. Sri. Somegowda S/o Thirumalegowda Driver of Lorry MEG 5990	July 22, 2011
Nanjundegowda S/o Mallegowda Vs. C.N. Rangegowda S/o Nanjundegowda and The National Insurance Company Ltd.	November 8, 2011
NARASAMMA BYRAPPA Vs. SPECIAL DEPUTY COMMISSIONER	July 4, 2011
NARASAMMA SINCE DEAD BY HER GRAND CHILDREN AS HER LRS Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE	July 4, 2011
Narasamma, W/o. Byrappa (Since dead by her Grand Children as her L.Rs. Gangadhara, S/o. Late Munibhyrappa, Nagaraj, S/o. Late Munibyrappa and Umashankar, S/o. Late Munibyrappa) Vs. The Special Deputy Commissioner Bangalore District Bangalore and	July 4, 2011
Narasegowda S/o Bettegowda Vs. The Assistant Commisisoner Hassan Sub-Division Hassan and others	December 8, 2011
Narasimha Vs. State of Karnataka	February 24, 2011
Narasimha Murthi S/o. K. Muniraju and Sri. Ramakrishna S/o. Muniyappa Vs. State of Karnataka represented by The Public Prosecutor High Court Building Bangalore rep., by The SHO, Nandagudi Police Station Hoskote Taluk Bangalore Rural District@res	December 2, 2011
Narasimha Murthy S/o Sri Hosurappa Vs. Sri J.D. Manjunath S/o Sri Doddaveerappa	July 22, 2011
Narasimha Murthy, S/o Yeerappa Vs. M.J. Vargis and The United India Insurance Co. Ltd. rep. by Manager	March 24, 2011
Narasimhappa S/o Nangiyappa Vs. The Election Commissioner Karnataka Election Commission and others	March 15, 2011
Narayan Rao Sindhya, S/o Late Puttu Rao Sindhya Vs. State of Karnataka, Represented by State Public Prosecutor, High Court of Karnataka, Bangalore Compliant by Kudur Police Station, Magadi Taluk, Ramanagram District	April 12, 2011
NARAYANA ALIAS VEERABADAIAH ALIAS NAGARAJ Vs. STATE	June 28, 2011
Narayana Babu, S/o. Nataraja Vs. Ramu, S/o. Manjunatha Driver, Ravindra P.R., S/o. P.K. Raghu and The Branch Manager United Insurance Company Ltd.	February 15, 2011
Narayanamma Vs. Sri K.H. Ramakrishnappa, Sri R. Raja S/o K.H. Ramakrishnappa, Yelahanka Hobli, Bangalore North Taluk and Sri Lakshminarayana, S/o K.H. Ramakrishnappa	November 9, 2011
Narayanaswamy N.E. S/o Erappa, S/o Late Erappa Vs. Venkateshappa, S/o Kunta Thippanna, Dead by LRs and others	November 4, 2011
Narayanaswamy, Son of Sri. Chikkanna, Physical Education Teacher, Manasa Kannada Higher Primary School Vs. The State of Karnataka, represented by the Secretary to Government, Education Department (Primary and Higher Education) and others@respond	March 14, 2011
Nasima Bhanu, D/o late Mohammed Ismail Vs. The Deputy Commissioner Women and Child Development Department, Kandhaya Bhavan Dr. Ambedkar Veedhi Tumkur, The Child Development Project Officer Integrated Child Development Project Andhanaiah Extensio	July 22, 2011
Nataraj, S/o. Gopala Krishnamurthy Vs. State of Karnataka by Tavarekere Police Station, Rep. by State Public Prosecutor, High Court Complex, Bangalore	December 1, 2011
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ASSISTANT COMMISSIONER AND COMPETENT AUTHORITY	April 18, 2011
NATIONAL INSURANCE CO LTD Vs. RENU PAIS	April 19, 2011
NATIONAL INSURANCE CO LTD Vs. RAMAMURTHY HANUMANTHAIAH	March 31, 2011
NATIONAL INSURANCE CO LTD Vs. NAVEENA	January 31, 2011
NATIONAL INSURANCE CO LTD Vs. RANGAPPA	March 1, 2011
NATIONAL INSURANCE CO LTD Vs. SRINIVASA	May 25, 2011
NATIONAL INSURANCE CO LTD Vs. MOHAMMED	June 14, 2011
NATIONAL INSURANCE CO LTD Vs. ANJALI	June 15, 2011
NATIONAL INSURANCE CO LTD Vs. CHANDRAPPA	June 22, 2011
NATIONAL INSURANCE CO LTD Vs. RANGANATHAPPA	October 18, 2011
NATIONAL INSURANCE CO LTD BANGALORE Vs. A SIDDAYYA HEGDE	December 2, 2011
NATIONAL INSURANCE CO LTD HAVERI THROUGH ITS REGIONAL OFFICE Vs. RUDREGOWDA	August 8, 2011
National Insurance Co. Ltd Divisional Office No. 2 Rasik Chamber Opp. Central Market, Mangalore, Now Represented by Its Regional Manager, National Insurance Co. Ltd., Regional Officer, Subharam Complex. 144, M.G. Road, Bangalore 56001 Vs. Suresh	December 7, 2011
NATIONAL INSURANCE CO. LTD. Vs. STATE	November 9, 2011
National Insurance Co. Ltd. Vs. Sri. S. Rajgopal, S/o. Somapillai and The Managing Director, Adarsha Packaging Pvt. Ltd.	February 15, 2011
National Insurance Co. Ltd. now rep. by its Regional Manager Vs. Srinivasa, S/o Subbanna and Y. Shekar S/o Y. Chinnappa Naidu	May 25, 2011
National Insurance Co. Ltd. now rep. by its Regional Manager, National insurance Co. Ltd. Vs. Smt. Masthamma, W/o. Late Chowdaiah and others	June 7, 2011
National Insurance Co. Ltd. now represented by its Regional Office, by its Administrative Officer Vs. Sri. Venkataswamy S/o Late Ganganna Bovi and Sri. Govindappa S/o Late Ganganna Bovi	March 28, 2011
NATIONAL INSURANCE CO. LTD., BANGALORE Vs. SMT. SHANTHAMMA & ORS.	June 14, 2011
National Insurance Co. Ltd., Bangalore Vs. Mohammed and others	June 14, 2011
National Insurance Co. Ltd., Mission Road, Bangalore - 27, through its Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore - 560 001, Represented by its Asst. Administrator Officer, Smt. K.M. Kumuda Vs. Sri. Ramamurthy, S/o. Hanuman	March 31, 2011
National Insurance Co. Ltd., Nithyananda Complex, Main Road, Moodbidri, Appelland is Represented By The Manager, Bangalore Regional Office, Subharam Complex, 144, Mahatma Gandhi Road, Bangalore - 560001 Vs. Sri Abdul Khader, S/o Late Hammabba@re	October 15, 2011
National Insurance Co. Ltd., Puttur Branch, Through Its Regional Office, No. 144, Subharam Complex. M.G. Road, Bangalore - 560001 Rep. By Its Assistant Administrative Officer, Smt. K.M. Kumuda Vs. Sri. Giddegowda	April 12, 2011
National Insurance Co. Ltd., Tumkur Branch through its Regional Office, rep. by its Asst. Administrative Officer Sri. T. Mahendran Vs. Sri. Earesh @ Veeresh, S/o. Doddaiah and Sri. M.R. Chayapathi, S/o. M. Rangappa, (Owner of Tractor-Trailer)@re	March 24, 2011
National Insurance Co., Ltd., Belgaum Do, Through its Regional Office, No. 144, Subharam Complex. M.G. Road, Bangalore-560001. Rep. by its Asst. Administrative Officer Smt. D. Karthika Vs. Mr. Ramesh Jagannath Horatti	April 12, 2011
National Insurance Co., Ltd., Marathahalli Branch Through its Regional Office - 144, Subharam Complex M.G. Road, Bangalore - 560001, Rep by its Administrative Officer Smt. D. Karthika Vs. Smt. Sampangamma	August 17, 2011
National Insurance Company Limited rep. by its Administrative Officer Mr. Khaja Pasha Vs. Anjali W/o. Late Uttiram, Kum. Jeeva D/o. Late Uttiram and NFAR Constructions Private Limited	June 15, 2011
National Insurance Company Limited represented by Administrative Officer Vs. Smt. Naveena W/o Late T.M. Somashekar and others	January 31, 2011
National Insurance Company Limited represented by its Regional Office represented by its Administrative Officer Vs. Nagesh Bin Nanjundaiah and Smt. Mariyamma W/o. Lingaiah	July 19, 2011
National Insurance Company Limited, through its Regional Office represented by its Asst. Adm. Officer, Smt. K.M. Kumuda Vs. Sri. Govindappa, S/o. Late Peddanna, Smt. Jayamma, W/o. Late Peddanna and Siddartha Drillers, rep. by Sri. B. Sanjeeva Re	March 3, 2011
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. A T MANJUNATH AND ORS	November 3, 2011
National Insurance Company Ltd now represented by its Regional Office, National Insurance Company Ltd. Vs. Smt. Lakshmidevamma, W/o. Ashwathanarayana and G.K. Manjunath, S/o. Krishnappa	September 21, 2011
National Insurance Company Ltd. Vs. N.H. Rangegowda Bin Hanumegowda	August 18, 2011
Natural Remedies Private Limited A Company incorporated under the Companies Act, 1956 Having its Registered Office at Ashwathalakshmi Mansion No. 364 2nd Floor, 16th Main Road, 4th T Block Jayanagar Bangalore - 560041 Represented by its Chairman and Manag Vs.	December 9, 2011
Naveen Acharya S/o Govinda Acharya, Udupi District Vs. Sri. Narayana Bhat S/o Ramadas Bhat, Mangalore Taluk and District and The Oriental Insurance Co. Ltd. Divisional Office Vishnu Prakash Building 3rd Floor, Court Road Udupi, rep. by its Branc	July 22, 2011
Naveen Mendon S/o. Late G.S. Puthran Vs. State of Karnataka (Mines, SSI and Textiles) represented, by Secretary Department of Industries and Commerce, Director of Mines and Geology Department of Mines and Geology, Sri Vinayaka Ramakrishna Kawari	January 19, 2011
Naveen S/o Late Hiregowda Vs. State of Karnataka by Tavarekere Police Station rep. by Learned Public Prosecutor	January 17, 2011
Nawaz Pasha S/o Late Mohammed Usman Sab Vs. G. B. Rangaswamy S/o. Bheemappa	April 12, 2011
Nayaz S/o Kammuram Vs. State by Tilak Park police	January 6, 2011
Nazarulla Khan, S/o Miajan Khan Vs. Pragathi Grameena Bank, Having Head Office at Bellary and Inter alia with a Branch at Holehonnur Branch, Bhadravathi Taluk-577227 Represented by its Manager and GPA Holder	December 7, 2011
Nazarulla. S/o Abdul Ghani Sab Vs. State of Karnataka by Dandina Shivara Police Turuvekere Taluk, Tumkur District	April 12, 2011
Nazeem Alias Azim Pasha Vs. State of Karnataka, by Lashkar Police Station, Mysore, represented by State Public Prosecutor, High Court of Karnataka High Court Building Bangalore - 560001	December 2, 2011
Nazira Begum, W/o late Sri Syed Pasha Vs. Smt. Hanumakka, W/o Y.S. Siddappa	March 4, 2011
NEENA BHATNAGAR Vs. BHASKAR MANI	December 9, 2011
Neptune Trade Links Pvt. Ltd. Vs. Commissioner of Customs, Cochin	April 8, 2011
Netravathi Vs. G.D. Chikkaswamy	November 15, 2011
Neulite Products Pvt. Ltd.,-315A, Hebbal Industrial Area Mysore 570016 Rep. by Its Managing Director Mr. K.N. Jagadeesh Kumar Vs. The Assistant Provident Fund Commissioner Employees Provident Fund Organisation, Sub-Regional Office No. 109-128, G	December 7, 2011
New Generationa Education Society No. 34, Kanakapura Main Road Basavanagudi, Bangalore-560004 Represented By Its Secretary, Kauser Jehan No. 32 and 33, Kanakapura Main Road Basavangudi Bangalore- 560004 and Bargees Jehan No. 34, Kanakapura Main Road Basav Vs.	November 2, 2011
NEW GOODLUCK RECREATION ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA	December 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. LAKKAMMA	December 14, 2011
NEW INDIA ASSURANCE CO LTD Vs. KRISHNAPPA	June 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. NASEER AHMED	June 14, 2011
NEW INDIA ASSURANCE CO LTD Vs. N VENKATESH	June 14, 2011
NEW INDIA ASSURANCE CO LTD Vs. M PRABHU	July 1, 2011
NEW INDIA ASSURANCE CO LTD Vs. HALAPPA	August 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. M SURESHAPPA	May 27, 2011
NEW INDIA ASSURANCE CO LTD Vs. A NARAYANAPPA	February 9, 2011
NEW INDIA ASSURANCE CO LTD Vs. VIJENDRA SETTY	April 8, 2011
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMED ZIA U REHMAN	April 21, 2011
NEW INDIA ASSURANCE CO LTD BY ITS MANAGER Vs. G M KUMAR	March 9, 2011
NEW INDIA ASSURANCE CO LTD REP BY ITS MANAGER Vs. B N VANAJAKSHI	July 8, 2011
New India Assurance Co. Ltd. Vs. Naseer Ahmed and another	June 14, 2011
New India Assurance Co. Ltd. Vs. N. Ballegowda and others	November 15, 2011
New India Assurance Co. Ltd. Vs. B. Saraswathi Prabhakar	February 1, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. STATE	April 12, 2011
New India Assurance Co. Ltd. Vs. J. Krishna, S/o. B. Guddaiah and Virupaksha Major, S/o. Madappa Doddayachanahalli	March 1, 2011
New India Assurance Co. Ltd. Vs. V. Krishna Murthy S/o Krishnan Namboodri, Smt. Rukmimi Krishna Murthy W/o V. Krishna Murthy V. Muralidharan Major S/o Venkatachari Oriental Insurance Co Ltd.	March 14, 2011
NEW INDIA ASSURANCE CO. LTD. BY ITS DIVISIONAL MANAGER Vs. GEETHA D/O. VITHAL KUTRE	March 10, 2011
New India Assurance Co. Ltd. by its Manager Vs. Syed Jabi Ulla, S/o. Syed Amir Jan and Syed Amjad Pasha	March 11, 2011
New India Assurance Co. Ltd. Divisional Manager, Edigar Hostel Complex, Opp. Old KSRTC Bus Stand, Double Roth, bellary, Policy issuing Branch : Hospet, By its Regional Office, No. 2 - B, Unity Building Annexe, P. Kalinga Rao Road, (Mission Road Bangalore Vs.	January 6, 2011
New India Assurance Co. Ltd., Branch Office, Shimoga Road Harihar Town, Davanagere District, Rep By Its Regional Office No. 72, 2nd Floor, Mission Road Unity Building Annexe, Bangalore - 560027, Rep By Its Deputy Manager Vs. Smt. Nirmalamma and	April 12, 2011
New India Assurance Co. Ltd., by its Divisional Office, Club Road, Belgaum. By its Regional Office, No. 2-B, Unity Building Annexe, P. Kalinga Rao Road (Mission Road) Bangalore-, 560027, represented by its Regional Manager Vs. Sri Vitthal Anappa	April 12, 2011
New India Assurance Co. Ltd., Divisional Office NO. 11 7th Floor, Unity Buildings, J.C. Road, Bangalore - 560002 Vs. N. Subramani @ Subramanya, S/o. Sri Narayanappa, Ajjavara Post, Chikkaballapur Taluk, Kolar District and K. Shashikumar, S/o. M.	November 9, 2011
New India Assurance Co. Ltd., Flat No. 3, HCI, Flat No. 6, Gold Spot Factory Compound, Chakala, Anderi West, Mumbai-6. Represented by Regional Office, No. 2-B, Unity Building Annex, Mission Road, Bangalore-560027. by Its Duly Constituted Attorney@appellan Vs.	October 15, 2011
New India Assurance Co. Ltd., No. 52, Vinay Complex Opp National College Basavangudi Bangalore-560 004. By its Manager Vs. M. Prabhu, S/o. Muniyappa and H.M. Gopl Reddy, Major, S/o. Munireddy	July 1, 2011
New India Assurance Co. Ltd., represented by Divisional Manager Vs. Mr. Akbar Shariff, S/o. Late Abbas Shariff and Mr. N. Prasad, S/o. Late Nagaiah, Venkateshwara Nilaya	February 28, 2011
New India Assurance Company Limited Vs. G.M. Kumar and another	March 9, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHA	August 29, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANDISH	April 11, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINI BADTOL DIAS	June 3, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K SOMASHEKHAR	January 11, 2011
New India Assurance Company Limited through its Regional Office rep. by its Deputy Manager Sri C.R. Subramanya Vs. Sri K. Bommanna Gowda S/o. late Odiyappa Gowda and others	July 19, 2011
NEW INDIA ASSURANCE COMPANY LTD AND ORS Vs. AMEENABI W/O SHRI HASANSAB AND ORS	July 15, 2011
New India Assurance Company Ltd. rep. by Divisional Manager Vs. R. Vasu S/o. Late Rangaraju, H.V. Rathnamma W/o. R. Vasu and Hexagan Engineers Ltd.	September 19, 2011
New India Assurance Company Ltd. rep. by its Deputy Manager, Sri C.R. Subramanya Vs. Smt. Manjulamma W/o. late H. Umesh Naika and others	July 11, 2011
New India Assurance Company Ltd. through Regional Office by Duly Constituted Attorney Vs. Anitha Suresh Kotian W/o Suresh S. Kotian and others	September 21, 2011
New India Assurance Company Ltd. through Regional Office by Duly Constituted Attorney Vs. U.R. Naveen Chandra S/o U.R. Rama, Malathi W/o Naveen Chandra and Adam Bhai S/o Sumar Bhai Lakha	September 21, 2011
NEW INDIA INSURANCE CO LTD Vs. LAKSHMAMMA	May 31, 2011
New India Insurance Co. Ltd. represented by Regional Office, by its duly Constituted Attorney Vs. Arjun Singh, S/o Sri. Uday Singh, Smt. Chandrabathi, W/o Sri. Arjun Singh and Tata Motors Ltd., represented by its Manager	March 25, 2011
NEW INDIA INSURANCE COMPANY LTD Vs. VANAJAKSHI B N AND ORS	July 8, 2011
New Mangalore Port Trust Panambur Mangalore Represented by its Chairman Vs. M/s. Anderson Marine Pvt. Ltd., Ship Builders and Marine Engineers Zorinto, Sancale Post Chicalim Goa - 403710 and others	December 15, 2011
New Mangalore Port Trust represented by its Chairman Vs. New Mangalore Port Staff Association represented by its General Secretary	September 19, 2011
New Target Recreation Association, represented by its President Sri. B.M. Murthy Vs. The State of Karnataka, represented by its Secretary, Department of Home and others	March 25, 2011
Ningamma W/o Chikkahydegowda Deceased By L.Rs. , Chikkathayamma W/o Late Chikkahonnegowda Daughter-in-Law of Ningamma and Kumara S/o Late Chikkahonnegowda Vs. Spl. Land Acquisition Officer Nagamangala, Taluk and Dist. Mandya-571401	December 7, 2011
Ningamma W/o Late Puttaswamachari Vs. K. Basavaraju, S/o Kalachari and others	June 7, 2011
Ningamma W/o. late Kyathegowda, Kyathegowda S/o. late Kyathegowda and N.K. Puttaswamy S/o. late KyathegowdaVs. Kempamma D/o. Helavegowda W/o. Hirigegowda Vs.	December 12, 2011
Ningamma Wife of Linge Gowda Since Deceased by Legal Representatives Respondents 2 to 7 and others Vs. Smt. Hutckamma Wife of Hanumanthaiah Since Deceased by L.Rs. Respondents 2 to 7 and others	November 4, 2011
NINGANAGOUDA Vs. KALUBAI	January 7, 2011
Ningaraju Vs. S. Porushothama S/o. Siddegowda Dental College Road, Vidyanagara Hassan and National Insurance Co. Ltd. Hassan Branch Bus Stand Road Hassan	September 19, 2011
Ninge Gowda @ Sidde Gowda S/o. Sidde Gowda Vs. The State of Karnataka by its Secretary Department of Land Reforms Vidhana Soudha Bangalore-560 001	November 8, 2011
NIPPON SHEET GLASS CO LTD Vs. RAMAN FIBRE SCIENCES PRIVATE LIMITED	February 11, 2011
Niranjan M. and others Vs. The State of Karnataka Home Department, Vidhana Soudha, Bangalore-01 Reptd. by its Secretary, The Secretary Home Department Vidhana Soudha, Bangalore-560001, Department of Urban Development Government of Karnataka, Vik	January 5, 2011
Niranjanmurthy S/o. Late Mahalingappa Vs. Chief Traffic Manager BMTC, KH Road Shanthinagar Bangalore-560027	December 2, 2011
Nithya Dharmananda @ K. Lenin Vs. Anjula Jackson	March 31, 2011
NOOR MOHMMED PANALI Vs. DEPUTY SUPER INTENDENT OF POLICE	July 29, 2011
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. VIJAYALAXMI	September 30, 2011
O S C EDUCATIONAL SOCIETY R Vs. EMMANUEL LALITH KUMAR	June 1, 2011
O. Renuka S/o Omkarappa Vs. Shivappa S/o Ajjappa Owner of Tractor Trailer No. KA 17/T2599-2600 Allur Village, Davangere Taluk and The Branch Manager Oriental Insurance Company Limited Branch Office Thiluvalli Complex P B Road, Davangere@responde	November 9, 2011
O.P. Developers Vs. State of Karnataka and others	January 7, 2011
Obalapathi S/o. late Ramaiah, Naresh S/o. late Obalesh Vs. The Commissioner Bruhat Bangalore Mahanagara Palike N.R. Square, Bangalore - 2 and others	December 8, 2011
Obalappa S/o Soppina Obanna Vs. K.V. Lakshmana S/o Chinnathimmaiah and others	August 23, 2011
OBALAPPA SINCE DECEASED BY HIS LRS Vs. K V LAKSHMANA	August 23, 2011
OFFICIAL LIQUIDATOR OF M S SOUTHERN HERBALS LIMITED Vs. RAJAN	April 7, 2011
OFFICIAL LIQUIDATOR OF M/S MURUDESHWARA FOODS AND EXPORTS LTD IN LIQN BANGALORE Vs. K ANANDA SHETTY HUBLI	July 21, 2011
Official Liquidator of Microfert Agro Chemicals (P.) Ltd. (In Liquidation) Vs. N. Shashi Kumar	August 18, 2011
Official Liquidator of S. Manekya Plastichem (P.) Ltd. (In Liquidation) Vs. Senarath Kapukotuwa	August 11, 2011
Omana Chetan W/o Late Chetan Vs. Mr. S S Rangegowda S/o Late Shivappa and others	November 4, 2011
Onkari S/o. Mr. Onkarappa Vs. Mr, Firoz Khan S/o. Mr. Ghouse Khan, Owner Lorry KA 16/A 5719 Holelkere Road, Chitradurga - 577524 and Reliance Ganeral Insurance Company Ltd., 1st Floor, Maganoor Bassappa Commercial Complex B.D. Road, Chitradurga-	December 7, 2011
ORANGE COUNTY RESORTS AND HOTELS LIMITED Vs. JUSTICE RETD M KARPAGA VINAYAGAM	April 21, 2011
ORIENTAL INSURANCE CO LTD Vs. N JAYARAMU	April 21, 2011
ORIENTAL INSURANCE CO LTD Vs. GURUVAMA BY M G AIYAPPA GENERAL SECRETARY	January 7, 2011
ORIENTAL INSURANCE CO LTD Vs. SHOBA ALIAS M S RAJANNA ALIAS MALLESWARAM	May 25, 2011
ORIENTAL INSURANCE CO LTD Vs. SELVAN BIN VELLAIAH	June 24, 2011
ORIENTAL INSURANCE CO LTD Vs. KRISHNA	June 14, 2011
ORIENTAL INSURANCE CO LTD Vs. LAKSMAMMA ALIAS GANGAMMA	June 14, 2011
ORIENTAL INSURANCE CO LTD Vs. SHIVANNA NANJEGOWDA	June 15, 2011
ORIENTAL INSURANCE CO LTD Vs. VISWANATH	June 14, 2011
ORIENTAL INSURANCE CO LTD BY ITS DIVISIONAL MANAGER REPRESENTED BY REGIONAL MANAGER BANGALORE Vs. KENCHAMMA	February 28, 2011
Oriental Insurance Co Ltd. represented by its The Asst. Manager The Oriental Insurance Co. Ltd. Vs. Smt N.B. Manjula, W/o. Late Y.V. Ramesh and others	January 12, 2011
Oriental Insurance Co. Ltd. Vs. Krishna, Puttegowda and another	June 14, 2011
Oriental Insurance Co. Ltd. Duly represented by The Regional Manager, The Oriental Insurance Co. Ltd., by its Manager Vs. Balbheem Joshi, S/o. Chidambara Bhat Joshi and Chandrashekar, S/o. Hanumegowda	March 11, 2011
Oriental Insurance Co. Ltd. Madikeri- Kodagu (Insurer of The Lorry No. Ka-12-5445) By Regional Office The Oriental Insurance Co. Ltd., Leo Shopping Complex, 44/45, Residency Road, Bangalore-560025 Rep. By Its Deputy Manager Vs. Sri. Chennabasava	March 16, 2011
Oriental Insurance Co. Ltd. represented by its Regional Manager Vs. Shivakumara S/o Arasappa and H.P. Arasappa S/o Puttegowda	March 14, 2011
Oriental Insurance Co. Ltd., IInd Floor, 71, Mount Road, Cruindy, Chennai - 600032 Rep. by its Regional Manager, The Oriental Insurance Co. Ltd., Regional Office, Mangala Complex, IInd Floor, Laminton Road, Hubli Vs. Smt. Dyamavva W/o Yalgurdapp	September 14, 2011
Oriental Insurance Co. Ltd., Regional Office, Leo Shopping Complex 44-45 Residency Road Bangalore-560 025 By its Deputy Manager Smt. Sudha Ganesh Vs. Sri M.R. Govind S/o Sri. M.R. Bhat No. 15, Sumukha, Near Jalli Machine Vidyaranyapura Post Bang	July 22, 2011
Oriental Insurance Co. Ltd., Represented by its Deputy Manager Vs. Sharadamma D.N. and others	February 14, 2011
Oriental Insurance Co. Ltd., represented by its regional Manager Oriental Insurance Co. Ltd. Vs. Smt. H.T. Shoba W/o Late M.N. Srinivas, M.T. Narayanagowda S/o Late Kari Thimmegowda, Venkatalakshmamma W/o M.T. Narayanagowda and M.V. Kunipalu S/o	March 15, 2011
Oriental Insurance Co. Ltd., TGMC Bank Building, 1st floor, J.C. Road, Tumkur. Now R/by its Regional Manager, Oriental Insurance Co. Ltd., Regional Office, No. 44/45, Leo Shopping Complex, Residency road, Bangalore Vs. Shivanna S/o. Nanjegowda@r	June 15, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. SRI SHIVANNA ALIAS SHIVANANJEGOWDA	January 13, 2011
Oriental Insurance Company Limited Divisional Office Vishnu Prakash Building II and III Floor, Court Road Udupi - 576 103 Represented byThe Oriental Insurance Company Ltd.,Regional Office Leo Shopping Complex 44/45, Residency Road Bangalore 560 025 By its Vs.	August 17, 2011
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL OFFICE REP BY ITS ADMINISTRATIVE OFFICER K GOVINDA RAJAN Vs. HANUMANTHA	March 8, 2011
Oriental Insurance Company Limited, by its Divisional Manager, Tejas Complex, Sayyaji Rao Road, Mysore, through the Regional Office, Leo Shopping Complex, No. 44/45, Residency Road, Bangalore - 1, rep. by its Regional Manager Vs. Sri S.B. Shanke	August 19, 2011
Oriental Insurance Company Ltd. represented by its Deputy Manager Mrs. Sudha Ganesh Vs. Abdul Haque S/o Sheak Alam and Devaraje S/o Surappa	July 18, 2011
OUTBACK ADVENTURES, A REGISTERED PARTNERSHIP FIRM, ABDUL ALEEM, S/O ABDUL AZEEZ M AND ORS ; S BALAJI S/O S I SANKARAN Vs. S BALAJI S/O S I SANKARAN; OUTBACK ADVENTURES, ABDUL ALEEM, S/O ABDUL AZEEZ M AND; BHARATH P G S/O P S GOPAL	March 15, 2011
P A Kumar S/o Amase Gowda Vs. The Manager The New India Assurance Co. Ltd. Chandan Complex Harshamahal Road Hassan-573114 and Manje Gowda S/o Vajregowda	December 14, 2011
P B PATHY Vs. S PANDURANGAM	June 24, 2011
P C manjana gowda S/o. Late Cheluve Gowda Vs. Karnataka Handloom Development Corporation Limited(A Government of Karnataka Undertaking) Having Its Office At No. 1 Tank Road Commercial Complex Near Meg Centre, Ulsoor Bangalore-560 042 rep. by its	November 19, 2011
P K MOHAMMED HANIF PRESENT SOUTH KARNATAKA SALAFI MOVEMENT SKSM Vs. EXECUTIVE OFFICER	August 4, 2011
P LALITHAMMA Vs. COMMISSIONER BANGALORE CITY CORPORATION BANGALORE	November 3, 2011
P M GURUPRASAD Vs. BASHA	April 19, 2011
P M JALEEL @ ABDUL JALEEL, S/O LATE MOHAMMED; P H SHAHID @ SUKUR S/O HAMSA AND B M ALI ASGAR, S/O LATE MAHAMMAD Vs. STATE OF KARNATAKA BY KUSHAL NAGAR POLICE; STATE OF KARNATAKA, BY SOMWARPET POLICE SPP	February 21, 2011
P R RAMESH Vs. STATE OF KARNATAKA	March 11, 2011
P. Balakrishna, S/o late Pandu Vs. The Oriental Insurance Co. Ltd., No. 3. Ist Floor, Kheny Bldg., I Cross, Gandhinagar, Bangalore - 560009 and T.M. Dakshina Murthy, S/o T. Muniraj Shetty, No. 3, 2nd Cross, Magadi Road, Bangalore - 560023@respon	November 9, 2011
P. Dasaratha Rama Reddy, Contractors, represented by its General Power of Attorney Holder P. Krishna Reddy Vs. The Executive Engineer and The Chief Engineer	June 8, 2011
P. Gaegaiah Vs. State By Police Inspector	June 3, 2011
P. Harish, S/o. Sri. Prakash Vs. Sri. M. Chandra Kumar	December 1, 2011
P. Jayananda S/o Late Ramappa Vs. Pushpavathi W/o P Jayananda	March 15, 2011
P. Jayapragasam S/o. Late A.K. Perumal, Smt. J. Stella Bai W/o. P. Jayapragasam Vs. Sri. Shivanna S/o. Venkatappa	August 19, 2011
P. Nagaraj, S/o. Late Sriramulu Vs. Sri. B.R. Raju, S/o. B.M. Shamaiah	November 4, 2011
P. Rajeev, Son of Puttanarasimhaiah Vs. The Commissioner, BBMP Bangalore and The Deputy Commissioner of Administration, BBMP Bangalore	November 3, 2011
P. Ravi @ Ravi Kumar S/o P. Muniswamy Vs. Managing Director Saradi Builders Private Ltd. No. 3:6, 3rd Cross, Hosur Main Road, Opp: Kaveri Nursing Home Madiwala, Bangalore-68 and Bajaj Alliance General Insurance Co Ltd. No. 105, 107A, Cearza Plaz	July 22, 2011
P. Shrikrishna Bhat S/o P. Seetharama Bhat Vs. The State of Karnataka rep. by Its Secy. to Dept. to Revenue M.S. Building, Dr. B.R. Ambedkar Road, Bangalore and The Tahsilaar Bantwal Taluk D.K. Dist	December 5, 2011
P. Sukanya W/o Sri P.D. Thimmappa Vs. Sri Professor K.B. Vasudeva Principal Vidyavardhaka Law College Affiliated to University of Mysore Seshadri Iyer Road Mysore - 570 021	October 20, 2011
P.A. Hanumanthaiah Vs. The Tahsildar Tumkur Taluk	February 2, 2011
P.B. Jayakumar and others Vs. The Special Land Acquisition Officer and Subsidiary Intelligence Bureau, (Minister of Home Affairs), Government of India	September 20, 2011
P.B. Jayaprakash Rai S/o P.B. Rai Vs. Samson Tevence S/o V.S. Paul	December 15, 2011
P.B. Pathy Vs. S. Pandurangam and another	June 24, 2011
P.D. Kishore Pal, S/o. Shri Dayananda Pal Vs. Shri George Zachariah, S/o. Shri T.V. Zachariah and others	August 9, 2011
P.G. Jayaram S/o P.V. Goindaiah Naidu, Sri A.V. Srinnivasa S/o Late Venkataravarappa, Sri Harikishna G.B. S/o Late Balarama Setty and Sri Erappa Reddy H.C. S/o Chennappa Vs. The State of Karnataka by Chintamani Rural Police Chintamani, Chickball	November 21, 2011
P.G. Saba S/o. S.N. Saha, Renu Saha W/o. Sumanth K Saha, Ruby Saha D/o. P.G. Saha Vs. Sri G. Anandraj	November 8, 2011
P.H. Shahid @ Sukur S/o. Hamsa and B.M. Ali Asgar, S/o. Late Mahammad Vs. The State of Karnataka, by Somwarpet Police Rep. by The SPP	February 21, 2011
P.H. Shahir @ Sukur S/o Hamsa and Shri B. M. Ali Azgar S/o Late Mohammed Vs. The State of Karnataka by Kushalnagar Police Station Represented by The SPP., High Court of Karnataka Bangalore-560001	December 2, 2011
P.K. Mohammed Hanif President S/o. Late Kunjani Vs. The Executive Officer,M.A. Usman S/o. Abdulla and The Secretary	August 4, 2011
P.M. Lokanath Hindu S/o Late Muniswamy P R No. 15/1, 1st Cross Cholurpalya, Magadi Road Bangalore-23 Vs. P. Narasimha Murthy Hindu	December 5, 2011
P.P. Thangachan, S/o. Philipose, Smt. Elsamma, W/o. P.P. Thankachan, Philip T, S/o. late P. Thankachan Vs. Jayakulal S/o. late Shivappa Kulal, Shekara Shenava, S/o. Sanjeeva. Shenava and The New India Assurance Company Ltd., Branch - Polymar Hou	November 2, 2011
P.S. Somashekaraiah, S/o. Shivanna, Pura Village, Nittur Post, Gubbi Taluk, Tumkur District Vs. Krishnamurthy	December 8, 2011
P.S. Soumith S/o P.K. Sreenivasan Vs. The Divisional Manager The Oriental Insurance Co. Ltd. and Shiva Shankar B. Joti	March 14, 2011
P.T. Anand Advocate Vs. D.M. Eshwarappa S/o Divate Mallappa	November 8, 2011
P.V. Ummanni, W/o. Late P.B. Vittal, Sri. P.V. Changappa and Sri. P.B. Somanna Vs. S.L.N. Sathappa Chettiar, (Dead) by his LRs., N.S. Velliappan, N.S. Vishwanathan, P.B. Shekar, S/o. P.J.Belliappa and T.T. Prabhu, S/o. T.S. Thimrnaiah	July 22, 2011
PADMA Vs. CHIEF TRAFFIC MANAGER	June 10, 2011
PADMALATHA Vs. M SURESH BALLAL	December 2, 2011
Padmanabha S/o Sri. Subbe Gowda and Sri. Vijaya Kumar S/o Sri. Singe Gowda Vs. The State by Sringeri Police represented by SPP	February 17, 2011
Padmavathi T. Shetty W/o Late Thimmappa Shetty Vs. The state of Karnataka Dept. of Revenue Represented by its Secretary Vidhana Soudha Bangalore - 560 001 and others	July 22, 2011
PAI VINOD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 24, 2011
PALASWAMI Vs. STATE OF KARNATAKA	August 22, 2011
PANCHAKSHARAIAH Vs. VISHALAMMA	April 19, 2011
Panchavarnam, W/o. late S. Veerappan and others Vs. The Manager Bajaj Allianz Gen. Ins. Co. Ltd. and Swarnalatha J. Prakash Major, W/o Jayaprakash M. Shetty	February 14, 2011
Pandurangaiah G S/o Girianna, Primary School Kannada Assistant Master and others Vs. The State of Karnataka, rep. by its Director of Primay Education, Department of Public Insturction, Office of The Commissioner of Education, Nrupathunga Road, B	November 19, 2011
Pantaloon Retail (India) Limited A Company Incorporated Under The Provisions of The Companies Act, 1956 and Having Its Office At "Pasadena" No. 18/1(Old No. 125/A) Ashoka Pillar RD Jayanagar I Block, Bangalore-560011 Herein R/By Its Manager Legal and Auty Vs.	December 1, 2011
Papanaika S/o Somlanaika Vs. National Ins. Co. Ltd. by its Branch Manager and H. Kadir S/o Late Ajamathulla	January 20, 2011
Parasappa Sabanna Madar Vs. State of Karnataka	August 24, 2011
Parashurama S/o Puttamdaiah Vs. H M Suresh Kumar S/o Mahadevaiah H M 114, Hejjige, Nanjangud Taluk Mysore and Divisional Manager Oriental insurance Co Ltd Div. Off., Muslim Hostel Complex Opp: Fire Brigade, Saraswathipuram Mysore	November 8, 2011
Parasuramappa, S/O Hanumanthappa Vs. Praveen Kumar, S/O Late Basavarajappa	July 22, 2011
Parimala W/o Late R.V. Rangaswamy Reddy Vs. Harsimran Singh S/o Sardar Jogindar Singh, The manager New India Assurance Co. Ltd. and The Regional Manager New India Assurance Co. Ltd., The regional Office, Mission Road Near Corporation Bangalore -	July 22, 2011
PARISONS MILLING CO PRIVATE LTD CALICUT Vs. STATE OF KARNATAKA	October 20, 2011
Partha, S/o. Late Puttasiddaiah and others Vs. State By Ramanagaram Rural Police, rep. By its State Public Prosecutor	April 1, 2011
PARVATHAMMA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION BANGALORE	April 18, 2011
Parvathamma Vs. S.D. Mahesh S/o Siddaramanna, Chitradurga District, The Division Manager, The Division Office, The National Insurance Co. Ltd., P.B. No. 74. Chigateri Merchantile Bldg. Chamarajpet, Davangere-577001	November 19, 2011
Parvathamma, W/o. Late Hanumanna Dead by L.R. Lokesh and Lokesh H., S/o. Late Hanumanna Vs. Govindappa, S/o. Late Rangappa @ Ranganna dead by L.R. (Kariyamma, W/o. Late Govindappa, Chandramma, W/o. Basavarajappa and Laxmamma, W/o. Hanumanthappa)	July 29, 2011
Parvathi Ammal Vs. M. Dhana Paul	August 19, 2011
PARVATI GUDDAPAUR ALIAS TANVASI Vs. STATE OF KARNATAKA DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ BANGALORE	June 3, 2011
Parvati S. Hosamani, Doctor Navajeevan Maternity and Nursing Home Vs. The Karnataka State Pollution Control Board by its Regional Officer and others	March 4, 2011
Parwatewa Virupaxayya Hiremath and others Vs. Nagayya	October 20, 2011
Patel Bommegowda S/o Late Patel Siddegowda Vs. S.T. Devaraju Major, S/o Tirumalaiah Annapoorneshwari Nilaya Shivapura, Maddur Taluk Mandya District.and The National Insurance Company Limited V V. Road, Mandya-571401 by Its Branch Manager@respond	October 15, 2011
PATIL R S Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	June 22, 2011
PAVAN P BANNIKODU Vs. STATE OF KARNATAKA	April 28, 2011
PAVITRA K BEEDE Vs. REGISTRAR BANGALORE UNIVERSITY	July 27, 2011
Peddur Venkataram S/o. Matavarappa and others Vs. The State of Karnataka by Mulabagal P.S. Mulabagal Town Kolar District	December 8, 2011
PFIZER LIMITED Vs. STATE OF KARNATAKA AND OTHERS	October 13, 2011
Phonographic Performance Ltd. Company incorporated under The provisions of the Companies Act, 1956 represented by Weseemuddin, S/o. Fahimudding Vs. Dream Merchants, Events and Entertainment Group, represented by its Manager Mr. Ranjan Malakar an	July 29, 2011
Pillamma W/o Muniyappa Vs. Smt. Bhagyalakshmi	November 4, 2011
PLATFORM OF BEL EX EMPLOYEES BANGALORE Vs. CHAIRMAN AND MANAGING DIRECTOR M/S BHARAT ELECTRONICS LIMITED BANGALORE	October 13, 2011
Poojari Hulugappa Vs. N. Vanaja @ Saraswathi	October 18, 2011
Poornima K.S. Vs. Malnad Development Foundation Tarapur Campus, Jog Road Sagar, Shimoga by its General Secretary and others	December 5, 2011
Poovamma W/o Prakash Pai Vs. B. Babu S/o Late Koraga	January 24, 2011
POWER MAX Vs. STATE OF KARNATAKA AND ANOTHER	October 13, 2011
PR Mallikarjuna Swamy Since Deceased by His L.Rs. Smt. R S Kavitha W/o. Late Sri P R Mallikarjuna Swamy and Baby Lakshmi D/o. Late PR Mallikarjuna Swamy Vs. The karnataka state road transport corporation rep. by the Managing Director Central Off	December 12, 2011
Prabha S/o. Puttaswamy Vs. State of Karnataka by Tiptur Police, rep. by The State Public Prosecutor	March 7, 2011
Prabha, S/o. Puttaswamy Vs. State of Karnataka represented by The State Public Prosecutor	March 7, 2011
Prabhakar, S/o. Late S. Somashekar Vs. The Chief Secretary Government of Karnataka and others	February 28, 2011
Prabhu and others Vs. State of Karnataka	February 1, 2011
Prabhu S/o Ramalingam Vs. State of Karnataka by Soladevanahalli Police	September 20, 2011
Prabhudevaru, S/o Siddalingaiah and Gangadaraiah S/o Late Balegowda Vs. Smt. Thimmamma, W/o Late Dasappa and others	March 30, 2011
PRABHULINGAPPA H M Vs. DIVISIONAL CONTROLLER KSRTC	June 6, 2011
Prakash @ Nami, S/o. Mounesh Vs. The State of Karnataka, Rep. by Circle Inspector Of Police, Bellary, Rural Police Station, Bellary. Rep. by S.P.P., Bangalore.	January 5, 2011
PRAKASH KESHAV GANGULI Vs. STATE OF KARNATAKA	January 21, 2011
Prakash, S/o Late Umapathi, Sri Kuppaswamy S/o Late Subramani and Hameed Basha, S/o Lal Bhai Vs. State of Karnataka	February 7, 2011
Prakash, S/o Madaiah @ Nathegowda Vs. G.K. Renuka Murthy S/o S. Kempaiah	April 12, 2011
Prakash, S/o. Bettaiah Vs. State of Karnataka by Dandinashivara Police	October 19, 2011
Pramela and P. Anand Raj Vs. M/s. Alagiri Poly Pack Private Ltd., A Company registered under Indian Companies Act 1956 No. 225, 12th Cross Street Wilson Garden Bangalore-560 004 Rep by its Managing Director S. venkatachalapathy Setty and others@	August 11, 2011
Pramod Reddy Vs. Sri B.C. Channaveeranna Gowda S/o Veerana Gowda, Major	December 2, 2011
Prasad Hegde S/o Mahabala Hegde Vs. Sri Krishnappa Moolya S/o Koragappa Moolya	July 22, 2011
PRASHANTH HEGDE Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWNMENTS	March 24, 2011
Prashantha, S/o. Krishnegowda Vs. State of Karnataka	March 24, 2011
Praveen Dsouza @ Praveena S/o Paul Dsouza Vs. The State of Karnataka rep. by The Station House Officer	March 3, 2011
Praxair India Pvt. Ltd. Vs. Commissioner of Central Excise. and S.T.	January 5, 2011
Prayagabai W/o Late Balawantrao Jadhav Vs. Sri. Chandrashekhar Rao, Secretary to Government of Karnataka, DPAR, (Political Pension), Vidhana Soudha, Bangalore-01, Sri. Sameer Shukla, Deputy Commissioner, Bidar, Sri. Siddalingappa (Incharge), Ass	October 28, 2011
Preetham Tamang, S/o. N.B. Tamang Vs. State of Karnataka, rep. by H.S.R.	March 11, 2011
Prema Kumari Vs. Lakshmikanth Balekundri S/o Sachidanand	December 2, 2011
Prema S Hegde w/o late Sathish Hegde Vs. Subod Bullal S/o Guruvappa Ballal	November 2, 2011
Prema, W/o S. Sudhakara Rao Vs. The Bangalore Development Authority, Sankey Road. Bangalore-560020. by its Commissioner	November 2, 2011
PREMA, W/O. LATE HOYSALA @ HONNAPPA Vs. STATE	November 4, 2011
Premalatha Melanta W/o Manjayya Melanta Vs. The Land Tribunal Mangalore Taluk Mangalore, D.K. Rep. by Its Chairman and others	November 8, 2011
PRIMARY HEALTH CENTRE Vs. DEPUTY COMMISSIONER	June 16, 2011
Principal Chief Post Master General Karnataka Circle, Director of Postal Services, Senior Superintendent of Post Offices Bangalore East Division and The Union of India (UOI) by its Secretary Dept of Posts Vs. Sopan Madari S/o Mallappa Madari Wor	September 30, 2011
Promod S/o Vishaya Kantha Aryadhay Vs. State of Karnataka By Hennur Police Station	November 21, 2011
Proprietor, M/S Apsara Silks, No. 46, 1ST B Cross, Doresani Palya, Bannerghatta Road, Bangalore - 560075 rep. By Its Partner Rahul Goenka, S/o Vishnu Hari Goenka Vs. Wisdom Securitiy Services, No. 106, 1st Floor, 40 Feet Road, Manjunathnagar, We	December 7, 2011
PUNJAB NATIONAL BANK Vs. V G MAHESHWARAPPA AND CO	April 21, 2011
Punjab National Bank rep. by its Manager Shri. K. Krishna Naik Vs. Senior Divisional Manager Life Insurance Corporation of India and Estate Office Life Insurance Corporation of India	August 1, 2011
Punuru Sumana W/o. Punuru Venkata Niranjan, Kumar Reddy and Master Pranav S/o. Punuru Venkata Niranjan Kumar Reddy Vs. Sri. P.V. Niranjan Kumar Reddy S/o. Late P. Ramana Reddy	November 9, 2011
Puravankara Projects Limited A company incorporated under the Provisions of the Companies Act, 1956 Having its registered office at No. 130/1, Ulsoor Road Bangalore - 560 042 Rep. by its Deputy Managing Director Mr. Nani R. Choksey and Mr. Nani. R Choksey Vs.	September 20, 2011
Purushotham Vs. State of Karnataka	October 13, 2011
Purushothama Gatti, S/o. Late Dejappa Gatti, Smt. Chandravathi, D/o. Late Dejappa Gatti Vs. State of Karnataka, Represented by its Chief Secretary, Revenue Department, Vikasa Soudha, Ambedkar Veedhi, Bangalore-560001, Shantharama Saralaya, S/o.	November 8, 2011
Pushpakar M. Vs. Mangalore City Corporation, lalbagh, Mangalore-3 Represented By Its Commissioner, Sri Harshakar	July 22, 2011
Pushpalatha @ Latha, D/o. K.G. Shivalingappa, Ex. W/o. G.N. Vijayakumar Vs. G.N. Vijayakumar, S/o. Nanjundappa	December 9, 2011
PUSHPAVATHI Vs. MANJAMMA	June 10, 2011
Putha @ Abdul Rahiman, S/o Hasanabba and Sri. Musthak Ahammad S/o Ismail Vs. State of Karnataka, by Mangalore Rural Police Station, represented by S.P.P.	February 3, 2011
PUTTAMMA Vs. EXECUTIVE ENGINEER ELC KPTCL	June 14, 2011
Puttamma W/o. Late Mallikarjuna, M. Kashivishwanath S/o. Late Mallikarjuna, M. Dakshayani D/o. Late Mallikarujuna and M. Maheshvari D/o. Late Mallikarjuna Vs. Doddaiah. R and The Branch Manager Reliance General Insurance Co. Ltd.	February 15, 2011
Puttanna Vs. Sri. Malleshappa S/o Bommanaik Major, R/A Kiadb, Kelagote, Chitr Adurg A Town-77501 and The Manager The Oriental Insurance Co Ltd. Sri Sharada Complex, Opp Ksrtc Bus Stand Chitradurga-577501	December 5, 2011
Puttaraju S/o. Chikeegowda, Sri Suresh S/o. Boregowda and Sri Najunda @ Najundedegowda S/o. Javaregowda Vs. The State by Channarayapatna Rural Police	March 1, 2011
Puttaswamy S/o Mota Bovi Vs. Mohammad Altaf Ahamad S/o S.A. Subhan Near Sundersheep Stall M.G. Road, Ijoor Ramanagaram Town Ramanagaram District and The Regional Office New India Assurance Co., Represented By Its Manager Mission Road Bangalore-5	July 22, 2011
Puttaswamy S/o Sri. Boregowda Vs. The Divisional Manager Oriental Ins. Co. Ltd., No. 10. 213-217 Nagaprabha Chambers, III Main, IV Cross, Chamarajpet, Bangalore-560018, Sri. K Narayanappa S/o Sri. Kempanna	December 7, 2011
Puttaswamy S/o. Late Javaraiah Vs. Central Bank of India Regional Office, No.24, Crescent Road, Bangalore-1 Represented by its Authorised Officer and Satheesh Hegde S/o. Gajanana	November 3, 2011
Puttatayamma, W/o Late Cheluvegowda and others Vs. The Branch Manager, The New India Insurance Co. Ltd., Branch Office No. 2240: 4, I Building, Channarayapattna, Represented by The New India Insurance Co. Ltd., Mansion, Gandhi Bazar Road, Hassan	September 20, 2011
PUTTAVEERAIAH Vs. DEPUTY COMMISSIONER	August 2, 2011
Puttegowda @ Puttanna S/o. Hebbalegowda Vs. The State of Karnataka by Mysore South Police rep. by Learned State Public Prosecutor Honble High Court Complex Bangalore	December 2, 2011
PUTTRAMU Vs. DIVISIONAL CONTROLLER KARNATAKA METROPOLITAN TRANSPORT CORPORATION	April 18, 2011
Que Corner-OMBR Layout (Reg) A Society registered under the Karnataka Societies Registration Act, 1960, (A Recreation Association), No. 2C-405, CKSR Arcade, 2nd Cross, OMBR Layout, Chikkabanaswadi, Banaswadi Main Road, Behind CMR College, Bangalore - 560 Vs.	December 8, 2011
R ADHIKESAVULU NAIDU Vs. STATE OF KARNATAKA	July 27, 2011
R HALESHA Vs. STATE OF KARNATAKA	June 22, 2011
R KRISHNEGOWDA Vs. T SHIVANNA	June 14, 2011
R KRISHNOJI RAO Vs. CHIEF TRAFFIC MANAGER	November 15, 2011
R KUMARASWAMY Vs. CHANNAMMA	January 22, 2011
R M Prahaladanmurthy S/o R Muthaiah Vs. The Chief Security Commissioner Railway Protection Force Southern Railway MMC 6th floor Chennai - 03, The Divisional Security Commissioner Office of the Divisional Security Commissioner, Railway Protection	July 22, 2011
R NAGARAJA SHETTY Vs. KARNATAKA ELECTRICITY	September 9, 2011
R NANJAPPA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT VIDHANA SOUDHA BANGALORE	June 8, 2011
R R COLLEGE OF MANAGEMENT STUDIES AND COMPUTER APPLICATION Vs. BANGALORE UNIVERSITY	January 11, 2011
R Rajendra, S/o Rama Vs. H.L. Sathisha, S/o T. Lingaiah, Major, Sri Ankanatheshwara Motor Service, Hallikere, K. Bellur Post. Maddur Taluk, Mandya District and The Divisional Manager, Oriental Insurance Co. Ltd., Divisional Office - 2, New Musli	July 22, 2011
R RAMANUJAM Vs. SENIOR MANAGER M/S BY DESIGN PRIVATE LIMITED BANGALORE	December 5, 2011
R S SHETTY INFRASTRUCTURE PRIVATE LIMITED Vs. EXECUTIVE ENGINEER CAUVERY NEERAVARI NIGAM LIMITED AND ORS	June 8, 2011
R SUDHAKAR Vs. D RAMARAJU	June 21, 2011
R SURESH KUMAR AND ORS Vs. MYSORE PAPER MILLS LTD AND ORS	August 11, 2011
R USHA PADMA W/O B S BASAVARAJU AND ORS Vs. GENERAL MANAGER (ADMN AND HRD) KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	March 14, 2011
R VIJAYENDRA BABU Vs. K NARAYANA	June 8, 2011
R. Devi D/o late P.K. Madhavachar Vs. State of Karnataka Department of Finance (Services-1) rep. by its Secretary and others	March 25, 2011
R. Dwarakinath S/O Ramaswamy and others Vs. State of Karnataka Represented By Its Chief Secretary Vidhana Soudha Ambedkar Veedhi Bangalore - 560 001 and others	September 12, 2011
R. Geethamani, Wife of Madhusudana H.G. Vs. Sri Chandraiah, Son of late Channaiah	July 20, 2011
R. Girish Aradhya S/o S.R. Aradhya Vs. Smt. Sureka W/o R. Girish Aradhya D/o Sri. Revannasiddppa	January 31, 2011
R. Hamsa W/o G. Siddalingaprasad R/t Kaipet, Gubbi Town Tumkur District andSri G. Siddalingaprasad S/o G.S. Gurulingappa Vs. State by Gubbi Police Tumkur District and others	September 19, 2011
R. Janardhan, S/o. G. Rajanna, Sri. B.R. Suresh, S/o. G. Ramakrishna and Sri. Kumar Swamy, S/o. late Shivarudrappa Vs. State by Kamakshipalya police, Rep. by SPP	February 14, 2011
R. Jayaram S/o Konda Reddy Ramanna Vs. The State of Karnataka Department of CO-Operation M.S. Building Bangalore by its Secretary, Taluka Agricultural Produce CO-Operative Marketing Society (TAPCMS) Chintamani by its Secretary and Smt. M. Usha B	December 7, 2011
R. Krishna Reddy Vs. State By Cbi, Rep. By Its Standing Counsel, High Court of Karnataka, Bangalore	August 10, 2011
R. N. SHETTY TRUST Vs. SECRETARY, CENTRAL BOARD OF DIRECT TAXES	November 17, 2011
R. Narayana Vs. The Superintendent of Police Shimoga District Shimoga-577201	December 5, 2011
R. Neelakantan R. Aswini Eye Clinic Hold Worth Memorial Hospital Vs. The Senior Divisional Manager Life Insurance Corporation of India and The Estate Officer	August 1, 2011
R. POOVAL POOVANNAN Vs. STATE	September 19, 2011
R. Raju, S/o. Ramakrishnappa Vs. Sri N. Lokesh Reddy, S/o. Narayana Reddy	July 29, 2011
R. SANJAY Vs. G. SUMA	May 25, 2011
R. Sharmila W/o. D.N. Srinivas Vs. Sri. R. Umesh S/o. Late N. Ramaiah Reddy, Smt. H.V. Nirmala and R. Rakesh Babu S/o. H.V. Nirmala	September 20, 2011
R. Suresh, S/o Ramaiah Vs. The Oriental Insurance Co. Ltd., represented by its Deputy Manager and Prasanna Kumar, S/o Deenadayal	August 19, 2011
R. Usha Padma W/o Sri. B.S. Basavaraju, Working as Assistant Executive Engineer and K. Seetharam Bhat S/o Sri. Mahabala Bhat, Working as Assistant Executive Engineer, 220 KV, R/S TL and S.S. Division, KPTCL Vs. General Manager (Admn. and HRD) Ka	March 14, 2011
R. Venugopal, S/o Ramachandrappa Vs. State of Karnataka by S.H.O. of Kolar Rural P.S. Kolar. The Learned State Public Frosecutor, High Court Buildings, Bangalore - 560 001	October 20, 2011
R.B. Basavarajappa Bidadahalli @ R.B. Basavarajappa Vs. Sri. Thammaiah S/o. Gowde Gowda, The Sub Registrar and The State Government of Karnataka rep. by its Principal Secretary Department of Revenue	February 28, 2011
R.C. INDIA Vs. STATE OF KARNATAKA	February 4, 2011
R.G.SIDDARAMAIAH Vs. P.S.SEETARAMU	October 12, 2011
R.K. Nagendra, S/o. R.S. Rashipathi Vs. Srl B.H. Gundu Rao	December 8, 2011
R.N. Sohankumar, S/o. R.D. Natraj and others Vs. Sri. Sirajin Basha, S/o. Late T. Abdul Razaak	July 21, 2011
R.S. Krishna Murthy S/o. Soolalappa Vs. R.S. Krishna Murthy S/o. Soolappa	August 17, 2011
R.S. Patel S/o S.K. Patel Vs. Smt Siddagangamma W/o A. Muniyappa	November 9, 2011
R.S. Travels by its Proprietor K.T. Rajashekar and others Vs. The Karnataka State Road Transport Corporation Workers and others	March 28, 2011
Rabiya, W/o Ibrahim Vs. B. Narayana Bhat S/o B. Ramdas Bhat	September 19, 2011
RADHA BAI Vs. STATE OF KARNATAKA	April 28, 2011
Raffles Solution Pvt., Ltd., 8th Floor, "The Estate", No. 121, Dickenson Road, Bangalore-560 042. Represented By Its Director Vs. The Regional P.F. Commissioner Employees Provident Fund Organisation, Regional Office, Bangalore, No. 13. Raja Ram	July 22, 2011
RAGHAVENDRA ENTERPRISES Vs. STATE OF KARNATAKA	May 31, 2011
Raghavendra S/o. G. Ramakrishnaiah and Shyam S/o. Siddappaji Vs. The State By The Sub Inspector of Police Nanjanagood Rural Police Station Mysore Dist. Rep. By The State Public Prosecutor, High Court Building, Bangalore and K.S. Mari S/o. Kalasi	December 5, 2011
RAGHAVENDRA WINES Vs. STATE OF KARNATAKA	September 8, 2011
Raghu @ Raghunath S/o Annappa Vs. Stats By Halebedu Police Rep. by Public Prosecutor High Court Building, Bangalore	November 4, 2011
Raghunath Reddy, S/o. Venkata Reddy Vs. The Oriental Insurance Co. Ltd. and Mrs. Sangeetha R. Daust W/o. Mr. R.R. Doust	January 7, 2011
RAGHUNATHRAO PATIL Vs. B BASAPPA	September 14, 2011
Raghunathrao Patil S/o. Late Ramachandra Rao Patil Vs. Sri. B. Basappa, The Municipal Commissioner, City Municipal Council, Bidar	September 14, 2011
Rahul N. Baldota, S/o Sri. Narendra Kumar Baldota Vs. M/s. Obalapuram Mining Company Pvt. Ltd., Represented by Sri. B.V. Sreenivas Reddy, S/o Venkat Reddy	November 4, 2011
Raja @ Nagaraja, S/o. Dasappa @ Dasanayaka Vs. State of Karnataka, by its Public Prosecutor, High Court of Karnataka, Bangalore, and Bilikere Police, Taluk: Hunsur	March 21, 2011
Raja Naika Vs. State of Karnataka By Shiralakoppa Police	June 2, 2011
Raja Rao, S/o of Late Annaji Rao Vs. The Management of KSRTC Mysore Division	March 15, 2011
Raja S/o Late Rama Poojary Vs. Ilyas Rana S/o Abdul Khudus	July 22, 2011
Rajagopal @ Raj G. Pal S/o late Chandrashekar Vs. Karnataka State Finance Corporation, No. 2716 I Floor, Sowrabha Chambers Sri Harsha Road, Mysore, State Bank of Travancore Associate of State Bank of India Established under State Bank of India (	July 22, 2011
Rajagopal S/o. Subbaiah Konar Vs. Ram Sai S/o. Late Samba Sai Ram	November 9, 2011
Rajamma W/o Venkatesh alias Venkatesh Naik Vs. Divisional Contriller Rural Division, Bannimntap, Mysore	September 20, 2011
Rajanikanth H.V. S/o Sri Vishwanath H.R. Vs. Smt. Sunttha K. W/o Sri Rajtanikanth H.V.	March 28, 2011
Rajanna S/o Obanna Vs. The New India Assurance Co. Ltd., No. 19/4, Saranchai Arcade First Floor, Dinnur Main Road R.T. Nagar, Bangalore Rep. by Branch Manager and P. Ramesh S/o Puttanna	July 22, 2011
Rajanna S/o. Moorkannaiah Vs. Sri. Rangaiah S/o Late Mudlappa	November 28, 2011
Rajanna, S/o. late Byatappa Vs. State of Karnataka, Represented by its Principal Secretary to Department of Municipal Administration, M.S. Building, Dr. Ambedkar Road, Bangalore - 560 001 and The Town Municipal Council, Sidlaghatta, Chickballapu	November 2, 2011
Rajegowda S/o Honnegowda Vs. H.V. Rangaswamy S/o H.V. Vasudeva, Major Deanga Street Holenarasipura Hassan District - 573 211 (Owner of The Motor Cycle Bearing Registration No. KA-13, R-9768) and The United India Insurance Co. Ltd., Branch Office	December 14, 2011
RAJESAB Vs. KHAJI HOME INDUSTRIES	March 1, 2011
Rajesh Dattu Kohil S/o Dattu Budaji Kohil Vs. State of Karnataka by Commercial Street police	January 24, 2011
Rajesh K., S/o. Krishnappa Vs. State by J.P. Nagar P.S.	March 1, 2011
Rajesh. K, S/o. Vishwanath Poojary Vs. Sri R. Rathnakar Shetty, S/o. Shambu Shetty and The New India Assurance Co. Ltd. Rep. by its Manager	February 18, 2011
Raju @ Devaraju Vs. Pavitra @ Puttalaxmi	September 8, 2011
Raju @ Devaraju S/o Appayyanna Vs. State of Karnataka rep. by its State Public Prosecutor	March 4, 2011
Raksha Agriculture Associates represented by Sri Veerayya G Kudlagi Math S/o Gurubasaiah Vs. Manjushree Plantation Ltd. Represented by its Sri Koustav Chatarjee Mittal Towers, A Wing of 14th Floor M G Road, Bangalore	December 2, 2011
Ram Gurudas Chandramani, S/o. Sri. Gurudasmal G. Chandramani represented by his GPA Holder, Sri. Dinesh Natwarlal Makani, S/o. Natwarlal Makani Vs. Karnataka State Industrial Investment and Development Corporation Limited represented by its Assi	March 24, 2011
Ram Krishna S/o. Bhim Rao Patange Vs. Government of India, Ministry of Home Affairs represented by its Secretary (Freedom Fighters Division), Lokanayaka Bhavan, 1st Floor, New Delhi-110001 and State of Karnataka Represented by its Secretary, DPA	September 16, 2011
RAM MOHAN B S Vs. MANAGING DIRECTOR	December 7, 2011
Rama @ Appi, S/o Nagappa, Jagadisha @ Jagga, S/o Appaiah and Sunil Kumar S/o Narayana Swamy Vs. State of Karnataka represented by The State Public Prosecutor	September 8, 2011
Rama Amin Son of Jagannatha Poojary Vs. The Oriental Insurance Co. Ltd., Represented by Its D.M. Divsional Office Udupi, Vishnuprakash Building 2nd Floor, Court Road, Udupi Udupi District and Bharath Son of Mr. Nathu Suvarna	April 1, 2011
Rama Nayak Vs. M.N. Shashidhar, S/o. Narayanappa, No. 2, 3rd Division, Kanakapura Town, Ramanagar District and United India Insurance Co. Ltd., Kasturba Road, D.O. 9, Bangalore, Represented by Branch Manager	November 4, 2011
RAMACHANDRA & ORS. Vs. STATE	September 23, 2011
Ramachandra B. S/o. Byrappa B. Vs. Shri. Raju and The New India Assurance Co. Ltd.	March 4, 2011
Ramachandra, S/o. Vadiraj Kudthalkar, Panduranga Eswar Shet, S/o. Eshwar Shet and Raghavendra Eswar Shet, S/o. Eshwar Shet Vs. The State By Extension Police Station, Davanagere, reptd, by Public Prosecutor	September 23, 2011
Ramaiah S/o Late Muniyappa Vs. M/s Chetan Logistics Ltd. A 13 Sector-II, Dlf Mathura Road, Faridabad (Haryana) Faridabad and The Regional Manager Oriental Insurance Co. Ltd. No. 44/45 LEO Shopping Complex Residency Road Bangalore - 560 025@respo	July 22, 2011
Ramaiah, Jayamma W/o Ramaiah and Venkatesha S/o Ramaiah Vs. State of Karnataka by Kyathasandra Police Station represented by learned SPP	January 13, 2011
RAMAKANTH HEBBALLI Vs. STATE	October 24, 2011
Ramakka Vs. Smt. Nagamma	December 14, 2011
RAMAKRISHNA Vs. AYESHA MOHIDDIN	March 25, 2011
Ramakrishna Gouda, S/o. Late Sanna Konarigouda (Since Deceased Represented by L.Rs. Neelamma Vs. The State of Karnataka, Represented by its Secretary Department of Revenue Vidhana Soudha Ambedkar Street Bangalore 560001 and others	August 16, 2011
Ramalal Mohanlal Mandoth Pawn Broker and Jewellery represented by Navrathan Mal and Sri Navrathan Mal, Ramalal Mohanlal Mandoth Vs. Sri T.R. Dhananjaya, S/o. T. Ramaiah	July 29, 2011
Ramanagara Zilla Gangamatasthara (Bestara) Meenugarara Kere Abhivruddhi Nirvahana Sangha (r), Ramanaga Town, Ramanagara, rep. by its President Sri Krishna S/o. Late Thavasaiah Vs. Directorate of Fisheries in Karnataka rep. by its Director. Viswe	November 4, 2011
Ramananda Gas Agency, Gauribidanur Town, Chickballapur District, By its Proprietor Dr. G.N. Ananda Babu Vs. The Deputy Commissioner, Chickballapur District, Chickballapur, The Tahsildar, Gaulibidanur Taluk, Chickballapur District and M/s. Hindus	November 2, 2011
RAMANJANEYA Vs. STATE OF KARNATAKA	May 5, 2011
RAMAPPA Vs. STATE OF KARNATAKA	July 25, 2011
Ramappa @ Bamaiah S/o. gangappa Age: 56, OCC; Agriculture R/o. Shivani, to. Tartkere Dist: Chtkamagalur and R. Gangappa S/o. Eamappa Age: 56, OCC: Agriculture R/o. Shtvani, to: Tartkere Dist; Chtkamagalur Vs. The Deputy Commissioner Chikamaglur,	June 21, 2011
RAMAPPA ALIAS RAMAIAH Vs. DEPUTY COMMISSIONER	June 21, 2011
RAMEGOWDA Vs. BORAMMA	July 29, 2011
Ramegowda Vs. J. Shivalinge Gowda S/o. Javare Gowda and others	September 20, 2011
Ramesh Vs. Sri. Chinnuswamy S/o. Palaniyappa	December 1, 2011
RAMESH DESAI BAELGAUM Vs. STATE OF KARNATAKA BY RAICHUR LOKAYUKTA P S RAICHUR	July 7, 2011
Ramesh Kumar, S/o Late Sri C. Thammaiah Vs. The State of Karnataka Social Welfare Department, represented by the Secretary and others	March 14, 2011
Ramesh S. Rao Vs. Sudhir J. Kamat	September 23, 2011
RAMESH S/O MANGE GOWDA; MANGE GOWDA S/O LATE CHIKKIHUCHNA HUCHE GOWDA AND ORS Vs. STATE BY KOPPA POLICE STATION; STATE BY KOPPA POLICE STATION, BY SPP HIGH COURT COMPLEX	February 15, 2011
Ramesh Solanki Vs. Commissioner of Customs, Bangalore	April 18, 2011
Ramesh. R.M. S/o. Minuswamy Vs. Hemalatha. G W/o. Ramesh. R.M.	December 5, 2011
RAMESHA Vs. STATE OF KARNATAKA	June 6, 2011
Ramesha @ Ramesh Ambedkar, S/o. Subramani Vs. State By Byappanahalli P.S.	November 4, 2011
RANEE GOVINDRAM HASSANAND Vs. CHIEF SECRETARY OF KARNATAKA GOVERNMENT OF KARNATAKA	July 25, 2011
Rangadhamaiah S/o Late Chikkarangappa Vs. Narayana Reddy S/o Muni Reddy and The Manager The National Insurance Company Insurance	March 11, 2011
Rangaiah @ Rangaswamy S/o. Late Narasimhaiah Vs. Sri Rangappa S/o. Late Narasimhaiah and others	September 13, 2011
Ranganath H.B., S/o Basappa Vs. Sri R. Arvind, S/o B.V. Ravikumar	July 22, 2011
Ranganatha S/o Ranganna Vs. State of Karnataka by Kallambella Police	February 17, 2011
Rangappa Vs. State of Karnataka By Holehonnur Police	March 28, 2011
Rangappa and others Vs. Lakshmaiah S/o Rangappa	July 22, 2011
Rangaswamy @ Kutty S/o Narayanaswamy Vs. State of Karnataka rep. by The Public Prosecutor	March 4, 2011
Rangaswamy A/o late Puttaveeraiah Vs. State by Hassan Town police station, represented by S.P.P.	February 15, 2011
RANGASWAMY T R Vs. MANGER ORIENTAL INSURANCE CO LTD	June 21, 2011
Rasan Kumar @ Rasan S/o. K. Ravi Kumar Vs. The State of Karnataka represented by The Station House Officer	March 8, 2011
Rasheed Khan S/o. Asham Khan Vs. State by Madhugiri Police Represented by State Public Prosecutor High Grounds Building Bangalore	November 9, 2011
RASHEEDA MEHABOOB Vs. REPLICON SOFTWARE INDIA PVT LTD	February 18, 2011
Rashmi Hospitality Services Pvt. Ltd. a Private Limited Company duly Constituted under the Companies Act, 1956 represented by Their Director Sri Varadarja Shetty @ Anil Shetty S/o. Late Sri Jayagangadhara Shetty Vs. The Secretary Department of F	January 10, 2011
Rasna Private Limited rep. by Branch Manager Ramanlal V. Jain S/o Valchand Tated Vs. State of Karnataka by the Chief Secretary and The Commissioner of Commercial Taxes	September 22, 2011
Rasul Bi, W/o. late M.Vali and others Vs. Union of India Represented by The General Manager, South Western Railway, Hubli	August 29, 2011
RATHAN SHIVA @ SHIVANNA S/O MUDDAVEERAPPA AND ORS Vs. STATE AND ORS	November 9, 2011
Rathnamma Vs. K. Rajappa	August 25, 2011
RATHNAMMA & ORS. Vs. PHAHIDAKHATHOON & ANR.	September 23, 2011
Rathnamma W/o Krishnappa Vs. Sri. A. Uday Shankar S/o Lats Ashwathanarayana Shastry M.S.	December 7, 2011
Rathnamma W/o Sri Shivaswamy D/o Lt. Thimmegowda and others Vs. State of Karnataka rep. by its Secretary Department of Revenue, Deputy Commissioner, Assistant Commissioner and Sri Shivabhovi S/o Late Nanjabhovi	January 21, 2011
Rathnamma, W/o Late Raju, Ravikumar C.H., S/o Late Huchanna, Rajegowda H., S/o Late Honnaiah and Doddegowda Alias Chandru S/o Late Honnaiah Vs. The State of Karnataka by Kunigal Police	February 22, 2011
Rathnamma, W/o Sri B.M. Anand and others Vs. State of Karnataka, Represented by the Principal, Secretary to Housing 8 Urban Development Department, Vidhana Soudha, Dr. Ambedkar Road, Bangalore-560001, Bangalore Development Authority, T. Chowdaia	December 7, 2011
Ravi Vs. State By Krishnaraja Sagar Police KRS By PP	December 8, 2011
Ravi Kumar S/o. late Lakshmaiah No. 16, 9th Main, 2nd Cross Matadahalli, R.T. Nagar Bangalore - 560032 Vs. The Grain Merchants Co-operative Bank a Co-operative Bank registered under the provisions of the Karnataka Co operative Societies Act, hav	October 13, 2011
Ravi Kumar, S/o Kamal Raj Vs. Pratkiba Dai and Reliance General Insurance Co. Ltd. rep. by its Branch Manager	March 11, 2011
Ravi S. Krishna Vs. State By Cbi/Acb	November 2, 2011
Ravi S/o Biligowda Vs. CM. Ravi S/o Madegowda Major, Chikkadoddi Village, Koppa Hobli, Maddur Taluk, Mandya Dist-371 431 and The Divisional Manager The Oriental Insurance Co Ltd Near Muslim Hostel Complex, Near Fire Brigade, Saraswathipuram Myso	December 7, 2011
Ravi Shastry D.A. Vs. The Commissioner Hindu Religious Institutions and Charitable Department. Sri. Malai mahadeshwara, Vartha Bhavan, 2nd Floor. Alur Venkatarao Road, chamarajpet. Bangalore, The Executive Officer Sri. Rameshwaraswamy Temple. 3r	December 7, 2011
Ravi, S/o Nanjundanayaka Vs. Kumar G. Ronad S/o Guru Shanthappa	December 12, 2011
Ravi, S/o. Dyavappa Vs. State of Karnataka By Yesalur Police Represented By The State Public Prosecutor High Court Buildings Bangalore	November 19, 2011
Ravi, S/o. Krishnamurthy and Sri. Dharma, S/o. Amasaiah Vs. State of Karnataka By Konanuru Police	August 18, 2011
Ravichandra @ Kat Ravi S/o late Shanmugam Vs. State by Mahalakshmi police station represented by the State Public Prosecutor High Court of Karnataka	January 31, 2011
Ravikala H., D/o. H. Bhaskar Shanbhog Vs. Sri. K.V. Rama Murthy, S/o Late Sri. K.R.V. Iyer and State of Karnataka, represented by Public Prosecutor	March 18, 2011
RAVIKUMAR Vs. K S SAROJA	November 18, 2011
Ravikumar S/o Muniraju and Smt Kanakarathna W/o Anjanappa Vs. The Special Deputy Commissioner	January 21, 2011
RAVINDRAKUMAR Vs. GOVERNMENT OF KARNATAKA	April 2, 2011
RAVISH B. KAMATH Vs. ASSISTANT COLLECTOR OF C. EX.	November 30, 2011
RAVISHANKAR Vs. M AND H MANAGEMENT LIMITED	February 3, 2011
REGIONAL DIRECTOR , ESI Vs. KAR. CO-OPRETIVE MILK PRODUCERS	March 3, 2011
REGIONAL DIRECTOR ESI CORPORATION Vs. LAKSHMI BIRADAR	March 3, 2011
REGIONAL DIRECTOR ESI CORPORATION Vs. KARNATAKA CO OPERATIVE MILK PRODUCERS FEDERATION LTD	March 3, 2011
REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. VIJAY BALSHIRAM WALUNJ	October 24, 2011
REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALORE Vs. DODDABALLAPUR SPINNING MILLS PVT LTD	October 12, 2011
Regional Provident Fund Commissioner Karnataka No. 13, Bhavishyanidhi Bhavan P.B. No. 2534, Raja Ram Mohan Roy Road Bangalore-560025, The Assistant Provident Fund Commissioner (Enforcement) No. 13, Bhavishyanidhi Bhavan P.B. No. 2564, Employees Provident Vs.	October 12, 2011
Rehaman, S/o Hussain Sab Vs. Sri Channegowda, S/o Mallegowda and Branch Manager, United India Insurance Company Ltd.	November 8, 2011
Rekaha S., D/o. Sri Shiva Chickku and others Vs. State of Karnataka, Department of Housing and Urban Development, The Special Land Acquisition Officer Mysore Urban Development Authority and Mysore Urban Development Authority, Represented by its	May 30, 2011
REKHA S SHIVA CHICKKU Vs. STATE OF KARNATAKA	May 30, 2011
Rekha W/o Shivaram K. Vs. K. Shivaram S/o A. Krishnappa	November 4, 2011
Reliable Tranquil Lay-out Site Owners Welfare Association rep. by its Secretary Sri Muralidhar Indraganti Vs. The Bangalore Developmet Authority rep. by its Commissioner and Rehable Developers rep. by its Authorized Signatory	February 4, 2011
RENUKA Vs. DEPUTY COMMISSIONER HASSAN	February 8, 2011
RENUKA Vs. SIDAVVA	September 15, 2011
Renuka Lakshmi Granites A Registered Partnership Firm under the Indian Partnership Act, 1932 Rep. by its Managing PArtner Smt. Annapoorna Chandrashekar Vs. State of Karnataka Rep. by its Secretary to the Department of Commerce and Industries and	February 15, 2011
RENUKA SUGARS LIMITED Vs. UNION OF INDIA	March 29, 2011
RENUKAMMA Vs. RADHAMMA	February 4, 2011
Resource Money Power Infotec Pvt. Ltd., A Company Incorporated Under The Provisions of The Indian Companies Act 1956. Having Regd. Office AT No. 100. Mahalingapuram Main Road, Chennai 560034 and Having Bangalore Regional Office/Branch Office AT: No. 487, Vs.	December 7, 2011
Reva Electric Car Pvt. Ltd. Vs. Commissioner of Central Excise., Bangalore-I	April 12, 2011
Revanappa S/o. Ningappa Vs. The Special Land Acquisition Officer M and MIP, Gulbarga	April 12, 2011
Revathi W/o Shivaiah Hanumaiah Vs. The State of Karnataka Represented By Its Secretary, Department of Women and Child Ms Building, Bangalore 1, The Secretary Karnataka Public Service Commission, Park House, Bangalore 1, Mr Nagaraj R Child Develo	November 3, 2011
RICHTER HOLDING LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX	March 24, 2011
RICHTER HOLDING LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX	June 13, 2011
Rinac India Limited., A company incorporated under the Provisions of the Companies Act, 1956 Having its corporate office at No. 5, "Saraswathi Nivas" Main Channel Road, Ulsoor, Bangalore - 560 008 and represented by Its vice President Mr. Soji Abraham@app Vs.	August 17, 2011
Ritesh Vs. The State of Karnataka	November 19, 2011
RITESH P AMIN Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE	September 26, 2011
Riyaz Ahmed, S/o. Usman Sab Vs. The State of Karnataka Rep. By Its Under Secretary, Department of Home, Vidhana Soudha, Bangalore and others	November 17, 2011
RK Colour Lab and Studio Vs. Additional Commissioner of Commercial Taxes, Zone I, Bangalore	August 5, 2011
ROHAN ASSOCIATES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	January 14, 2011
ROKODHARA Vs. STATE OF KARNATAKA	June 14, 2011
ROSAMMA JOSEPH Vs. ASHOK NICHANI	April 11, 2011
Roshini Electricals rep. by its Proprietor Sri Deepak Kumar S/o Brishan Vs. Mathaji Electricals rep. by its Proprietor Sri Jugaram Choudhary	February 1, 2011
ROYAL ORCHID HOTELS LTD. Vs. STATE	October 28, 2011
ROYAL SUNARAM ALIANCE INSURANCE CO LTD Vs. N P RAMESH	January 14, 2011
Royal Sundaram Alliance Insurance Company Ltd. by Authorised Signatory Vs. Shamalamba, W/o Late Ananthamurthy, A. Pradeep, S/o Late Ananthamurthy, Nancharamma, W/o Late Narayanappa and N. Senthamarai W/o. Matheswaran	September 21, 2011
Rudrappa, S/o. Bassappa Danappanavar Vs. Santhosh S/o. Basavaraj Devasur	September 16, 2011
Rudreshi @ M.B. Rudrappa S/o Bheemappa Vs. State by Rural Police, Harihar	October 31, 2011
RUKMINIBAI Vs. BABU	March 17, 2011
S ASHWATHAPPA Vs. STATE	June 24, 2011
S BHASKAR Vs. ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE MANAGEMENT ACT	March 17, 2011
S G AGRO PVT LTD Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH	April 19, 2011
S I MUNEER AHMED Vs. STATE OF KARNATAKA	July 4, 2011
S K BIDARAHALLI Vs. GENERAL MANAGER PERSONNEL SERVICE CUM APPELLATE AUTHORITY	February 18, 2011
S KRISHNA Vs. JOINT SECRETARY BUREAU DELHI	February 1, 2011
S KRISHNA Vs. JOINT SECRETARY COFEPOSA	February 1, 2011
S KRISHNANDA AND ORS Vs. A G JAYARAMA REDDY AND ORS	September 13, 2011
S L RAJAPPA Vs. STATE OF KARNATAKA	December 19, 2011
S M ADIGA Vs. SYNDICATE BANK	April 20, 2011
S M KANNAIAH Vs. STATE OF KARNATAKA	February 14, 2011
S Manjula W/o Late S. Srinivas Vs. Mysore Urban Development Authority rep. by its Comssioner, Jhansi Laxshmi Bai Road, Mysore - 570 001	October 20, 2011
S MANOHARA AND ORS Vs. T M GANESHAN AND ORS	August 12, 2011
S Mary Kutty, W/o Late Kunjachan, No. 105, Govinda Reddy Building, Opp; Govt. School, Nakkundi, Vimanapura Post, Bangalore, Smt Prasannamma Mary@ Shiny D/o Late Kunjachan, Smt Sunitha D/o Late Kunjachan and Smt Sali D/o Late Kunjachan Vs. Shri N	November 29, 2011
S N KARIYAPPA Vs. EXECUTIVE OFFICER CHANNAGIRI TALUK PANCHAYAT	January 25, 2011
S N SINHA Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF REVENUE	December 14, 2011
S P CHANNABASAPPA Vs. MANAGEMENT OF INDO SWISS ANTI SHOCK LTD	December 14, 2011
S PARTHASARATHI Vs. GENERAL MANAGER	October 20, 2011
S R NAGARAJU Vs. SUDHAKAR AGENCIES	September 23, 2011
S R S TRAVELS Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	March 28, 2011
S R SRIPATHI Vs. NARAYANA KANGINAYA	March 8, 2011
S RAMESH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD	October 21, 2011
S Ravichandra @ Ravi S/o. Late C Siddaiah and others Vs. State of Karnataka rep. by K M Doddi Police Station by its State Public Prosecutor	December 2, 2011
S SHOBHA Vs. ADMINISTRATOR	June 24, 2011
S VISWANATHA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	April 21, 2011
S. Abdul Vs. Abilash KP (Major) S/o Prabhakar Rao Near Maxim Pinto House, Maravanthe Kundapura Taluk, G. Mohammed Saheb S/o Hasainar	September 19, 2011
S. Balaji S/o S.I. Sankaran Vs. Outback Adventures, A registered Partnership Firm, represented by its Partners, Sri. Abdul Aleem, S/o Abdul Azeez M. and Shri Bharath P.G. S/o Sri. P.S. Gopal	March 15, 2011
S. Bangarappa, BA, BL Advocate Vs. State of Karnataka by The Station House Officer Old Town Police Station Bhadravathi Shimoga District	November 9, 2011
S. Bhujanga Devadiga Vs. Padmanabha, S/o. Late Narayana, Mavinakere Estate, Mavinakere, represented by The Manager and The Oriental Insurance Company Limited represented by The Divisional Manager	March 15, 2011
S. Chandrashekar, S/o S. Subbarayudu Vs. Mallika, W/o Kt. Raju and The Manager, United India Insurance Co. Ltd.	March 11, 2011
S. Darshan S/o. Late Thoogudeepa Srinivas Vs. State of Karnataka	October 7, 2011
S. KRISHNAN Vs. BHARAT GOLD MINES LTD.	June 22, 2011
S. Krishnaswamy S/o Srinivasachar Vs. The State of Karnataka Rep By Station House Officer Holenarasipura Police Station Holenarasipura, Hassan Taluk, Hassan District and others	November 23, 2011
S. Kumar S/o. Sundar Vs. Mr. Philips S/o. Annaiah and The Manager, Reliance General Insurance Co. Ltd.	February 14, 2011
S. Lakshmana Vs. Sriranga and others	June 14, 2011
S. Malini, W/o Prof. B.K. Muralidhara Vs. The Registrar of Births and Deaths	March 15, 2011
S. Manjunath Vs. State of Karnataka	March 7, 2011
S. Manmohan S/o J. Shivalingaiah Vs. John Distillers Limited and The Manager The New India Assurance Co. Ltd.	March 14, 2011
S. Nagaraja, S/o Late C. Subramaniyam Vs. Smt. Roopalatha S., D/o Sasthyanarayana T.C.	March 11, 2011
S. Nandakumar S/o P. Srinivasa Murthy Vs. Union of India (UOI) by its Secretary Ministry of Shipping Dept. of Road Transport and Highways, Commissioner for Transports and Regional Transport Officer	March 24, 2011
S. Rabindranath Tagore, S/o T.C. Sathyanarayana Shetty Vs. Yogakshema Chit Fund (Pvt.) Ltd. represented by its Managing Director Sri M.S. Gajendranath	March 11, 2011
S. Raja S/o. R. Subramanyan Chetty Vs. M.C. Shivaji S/o. Chinnaswamy	December 1, 2011
S. Ramaiah, S/o. Late Siddaramaiah, S. Siddappa, S/o. Late Siddaramaiah, S. Nanjappa, S/o. Late Siddaramaiah Vs. Kendriya Upadhayara Sangha, represented by its Secretary Ors.	August 9, 2011
S. Ravi, S/o. Late Mr. T.V. Sheshachar Vs. Sri. Venkata Narasimhamurthy, S/o. Sri. Venkataramanachar and others	July 7, 2011
S. Shahir Shakeeb S/o. Sri. B.A. Shekhabba Vs. Sri Imthiyaz S/o. Sri. Abdul Lathief	December 5, 2011
S. Shashibhushan S/o Late S. Narayana Rao Vs. The State of Karnataka by Tavarakere Police, Magadi Circle Magadi Taluk, Ramanagaram District, The Superintendent of Police Magadi Circle, Magadi Taluk Ramanagaram District and The Secretary State of	December 1, 2011
S. Shivakumar S/o C. Subramanya Vs. State by K.R. Sagara Police	January 1, 2011
S. Subbaiah S/o. Late Sannaiah, T. Yashodha W/o. S. Subbaiah and S. Sunitharani D/o. S. Subbaiah Vs. The Manager Oriental Insurance Company Ltd., Opposite to Town Hall, Chikkapete, P.B. No. 41, Madikeri, Represented by Oriental Insurance Company	December 7, 2011
S. Surendra Rao, S/o. Late Sri. T. Subba Rao Working as Junior Engineer (Elecl) Vs. General Manager (Admn. and HRD), Karnataka Power Transmission Corporation Limited, Director (P and IT), KPTCL and Appellate Authority and The Company Secreary KP	March 11, 2011
S. Thippeswamy S/o. K. Seetharamaiah Vs. Mangalore University Mangalagangothry, Konaje, Mangalore D.K. District-574 199 by its Registrar	June 22, 2011
S. Umesh Vs. Veerabhadra Naik and others	November 15, 2011
S. Vazeer Ahmed @ Vazeer Pasha S/o Syed Abdul Khadar @ Nanhejan by his GPA Holder - Sri Amritlal, S/o Pukraj Jain Vs. State of Karnataka Urban Development Department and others	March 15, 2011
S. Venkatakrishna, S/o Sannaninge Gowda Vs. State of Karnataka, rep. by Inspector, Bureau of Investigation	June 20, 2011
S. Venkatesh S/o C. Sarangapani Vs. The Commissioner Bangalore Development Authority Bangalore -560020	December 5, 2011
S. Venugopal, S/o K. Sampathayya Ex-Employee of ICICI Bank Vs. Commissioner of Income Tax	March 14, 2011
S.A. Syed Mahmood S/o S.K. Syed Ameer Vs. Karnataka Silk Industries Corporation Ltd. 3rd and 4th Floor Public Utility Building MG Road Bangalore-1 by its Managing Director and The Managing Director Karnataka Silk Industries Corporation Ltd. 3rd	November 19, 2011
S.B. Rajini W/o Sri V. Shiva Kumar rep. by her P.A. Sri V. Shiva Kumar Vs. The Tahsildar, State of Karnataka rep. by its Secretary Revenue Department, Deputy Commissioner and Assistant Commissioner	January 19, 2011
S.D. Gurudev. S/o. Doddegowda Vs. Mallaiah, S/o. Chinnaiah	September 16, 2011
S.D. Narasimhegowda, S/o Dollegowda Vs. The Special Land Acquisition Officer, The Executive Engineer. H.L.B.C., 6, Sub-Division and The Managing Director, Irrigation Board, Cauvery Neeravari Nigama	March 11, 2011
S.D.M. Education Society, rep. by its Secretary Sri S. Prabhakar Vs. D. Ganapathi Bhat S/o Dr. K. Shankar Bhat, The State of Karnataka rep. by its Secretary Department of Education, The Director of Collegiate Education and Sri V.T. Kulkarni Prin	March 1, 2011
S.I. Muneer Ahmed, Son of Late Ismail Vs. The State of Karnataka, Represented by The Chief Secretary, Government of Karnataka, Vidhana Soudha, Bangalore - 560 001 and The Deputy Conservator of Forests, Madikeri Division, Madikeri, Kodagu Distric	July 4, 2011
S.J. Manjunath S/o S.V. Jayarudrappa Vs. The Regional Transport Authority, by its Chairman, The Secretary The Regional Transport Authority, Sri M.R. Sathish S/o M.C. Renukacharya Prop. Amareshwara Express and The Managing Director Karnataka Stat	March 11, 2011
S.K. LAKSHMINARASAPPA Vs. B.RUDRAIAH	December 16, 2011
S.K. Lakshminarasappa Since deceased by his L.Rs.(Smt. Nagarathnamma Wife of late S.K. Lakshminarasappa Hindu, Major and others) Vs. Sri B Rudriah Son of Doddaveeranna Since dead (Respondent-1 - Defendant. No. 1 died after the judgment, was rend	December 16, 2011
S.K. Shyamaraju Vs. Subramani	August 8, 2011
S.M. Chinnamma W/o B.S. Sudheendra Vs. The Oriental Insurance Co. Ltd.	September 20, 2011
S.M. Kannan, S/o. Late Sooru Muniswamy Vs. U.O.I. Represented By The Secretary To Government, Ministry of Personnel Grievances and Pensions, Department of Personnel and Training, North Block, New Delhi- 110001, The Director General, Council of S	July 22, 2011
S.N. Gowda S/o Nanjegowda and others Vs. State of Karnataka Department of Urban Development rep. by Chief Secretary, Mysore Urban Development Authority rep. by its Commissioner and Bharathi Vidya Bhawan rep. by its President	January 31, 2011
S.N. Manjunath S/o Late Narasimha Murthy Vs. H.B. Honnamakki Ramesh Hegde S/o Late H.B. Byre Gowda and H.A. Nagabhushana Bhatta	September 22, 2011
S.N. Rao @ S. Nagaraja Rao, S/o. Sethu Rao Vs. State Public Prosecutor, For Yelandur Police, Office At High Court Building, Bangalore	August 11, 2011
S.N. Shekar S/o. late S. Narayana Achar Vs. Karnataka Stare Electronics Development Corporation Ltd. (KEONICS) and Appellate Authority, 29/1, R C Road Bangalore, Chairman and Managing Director Karnataka State Electronics Development Corporation	October 12, 2011
S.P. Gopal S/o. P.K. Pemmaiah Vs. The Labour Commissioner Karmika Bhavana. Bannerghatta Road, Bengaluru, The Management of M/s. Mysore Chrome Tanning Company rep. by its Managing Director P.8. No. 2604 Near GEF Post Office, Mysore Road, Bengalur	November 4, 2011
S.P. Kalas, S/o. Pandurang Rama Kolas Vs. Karnataka Land Army Corporation Ltd., Chinnaswamy Stadium, Rajbhavan Road, Bangalore - 550 001, by its Managing Director	October 19, 2011
S.P. Krishna S/o T. Puttegowda, Sri. S.T. Thayappa S/o Late Thammanappa and Sri. M.R.D. Gupta S/o Sri. Ramasanjiva Shetty Vs. The Karnataka Co-operative Milk Producers Federation Ltd. rep. by the Managing Director	March 1, 2011
S.P. Muthuraman, S/o. Subramanyan, Joint Managing Director, Alageshwara Estate Ltd. Vs. State of Karnataka, by Jayapura Police Station	March 1, 2011
S.P. Ramesh S/o Parashuramaiah Vs. State of Karnataka Department of Co-operation rep. by its Secretary and others	January 11, 2011
S.R. Nagaraju Vs. Sudhakar Agencies, Suryapete and another	September 23, 2011
S.R. Patalappa S/o Ramayya, Project Co-ordinator, ITDP, Dakshina Knnada Jila Panchayat Vs. The State rep. by SPP High Court of Karnataka	May 10, 2011
S.R. RAVISHANKAR Vs. ADDITIONAL, COMMISSIONER OF COMMERCIAL TAXES	April 7, 2011
S.R.V. Earth Movers Shanmugam Complex rep. by its Managing Partner Vs. Kudremukh Iron Ore Co. Ltd. rep. by its Executive Director (Technical Services)	January 5, 2011
S.Ramesh, S/o P.Swaminathan Vs. Bajaj Alianz General Insurance Co. Ltd., No. 363, Sri Hari Complex. Sithavilasa Road, Mysore, Rep. by its Regional Office. No.31, T.B.Towers, I Cross, New Mission Road, Bangalore - 560002 By it Sr. Manager (Claims	October 21, 2011
S.V. Suresh S/o Late Venkateshaiah and S Madhuri W/o Shashi Kumar Vs. The Manager Oriental Insurance Co. Ltd. Regional Office, No. 44/45, LEO Shopping Complex, Residency Road, Bangalore-25 and Chandrashekhar Chari S/o K. Krishnachari R/a No. 452	December 5, 2011
Sabiha Mohammed Ilyas Patel, D/o Mohammed Ilyas Patel Vs. The Registrar (Evaluation), Rajiv Gandhi University of Health Sciences, 4th T Block, Jayanagar, Bangalore-560 041, The Principal, Rajarajeswari Dental College and Hospital, Ramohalli Cros	December 8, 2011
Sachih Murali Naik S/o Murali Naik Vs. The Vishweshwaraiah Technological University (vtu) by Its Registrar Belgaum-590001 and Moodiakatte Institute of Technology Represented by Its Principal Moodlakatte-576 217 Kundapur Taluk Dist. Udupi-576101@	November 2, 2011
Sadashiva Rai S/o. Ramanna Rai and Mrs. Chandrakala Rai W/o. Sadashiva Rai rep. by their GPA holder Umacharan Alva S/o. M. Ravindranath Alva Vs. Mr. Charles Dsouza S/o. Late Nicholas Dsouza, Mr. M.S. Venkataramana Bhat S/o. Late M. Subramanya Bh	January 31, 2011
SAHEB REDDY Vs. SHARANAPPA	December 15, 2011
Sai Guru, Recreation Association Vs. The State of Karnataka, By its Secretary, Home Department, Vidhana Soudha, Bangalore and others	October 20, 2011
SAI POORNA HEIGHTS Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD	May 24, 2011
Sai Recreation Association No. 17, Sri Shivashakti Building, Subramanyapura Road, Uttarahalli, Bangalore-560061 Represented by its President Harish Gowda Vs. The State of Karnataka Department of Home Affairs, Vidhana Soudha, Dr. Ambedkar Veedhi,	December 9, 2011
SAI SECURITIES Vs. KARNATAKA STATE COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBES	March 24, 2011
SAIFULLA Vs. STATE OF KARNATAKA	May 26, 2011
Saiganappa Recreation Association, No. 35, Chikkamagaluru Complex, Opposite Krishna Agencies, 2nd Stage, Nagarabhavi Ring Road, Bangalore-91, represented by its President Sri, Govindaraju D.S. Vs. The State of Karnataka represented by its Presid	November 19, 2011
Sajjan K. Sanyasi Vs. Rathnamma and another	April 19, 2011
Sakappa S/o. Manisamy Gowda Vs. The Land Tribunal, Bangalore East Taluk, Bangalore and others	November 2, 2011
Sameer Ahamad Vs. Francis Fernandese, S/o. Alwyn Fernandese	July 22, 2011
Sanath Kumar S/o Late Shanthiraj Poovani Hirini Hsanthi Nilaya Koila Vs. Mr. N. Ramesh Rao S/o Late Subramanya Rao and others	January 21, 2011
SANAULLA Vs. DIVISIONAL MANAGER	November 11, 2011
Sanjay G Lingadalli S/o G.B. Lingadalli Vs. The State of Karnataka Rep By Secretary Home Deparmtnet Vidhana Soudha Bangalore-01, The Director General and Inspector General of Police No. 2, Nrupathunga Road Bangalore-02, The Deputy Inspector Gene	November 3, 2011
Sankappa Kotiyan S/o Krishnappa Poojary Vs. The Head Quarters Asst to The DY. Commissioner DK District and Authoreed Officer Mangalore and Sri Narasu Shetty Major, R/A Hosamane Aikala Village and Post Bangalore Taluk, D.K.	December 1, 2011
Sannachikkegowda Vs. Shahajan Pasha	December 1, 2011
Sannadappa Vs. The Karnataka Land Tribunal Chennagiri Taluk Davanagere District Reptd. by Its Secretary, The Deputy Commissioner Davanagere District Davanagere and The Tahasildar Chenngiri Taluk Davanagere District	December 2, 2011
SANNAMMA MANDYA DISTRICT Vs. ASSISTANT COMMISSIONER MANDYA	August 23, 2011
Santhosh @ Sandy S/o V. Gopinath Vs. State of Karnataka by its Public Prosecutor, High Court of Karnataka and Malleshwaram Police Station Investigated by CCB (OCW)	March 14, 2011
Santhosh S/o Devendrappa Vs. State of Karnataka reptd. by SPP	February 17, 2011
Santhosh Shetty S/o Shyam Shetty Vs. Smt. Harinakahi W/o Santhosh Shetty D/o Narayana Shetty	March 24, 2011
SANWARMAL JAIN Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT	January 25, 2011
SARALADEVI Vs. PATRIC AUGUSTINE D SOUZA	February 23, 2011
Saraladevi, D/o Sukumar Poojary Vs. Mr. Patric Augustine Dsouza, S/o Camil Dsouza	February 23, 2011
Sarita Sequeira W/o. Ronald Monterio Vs. The Commissioner, Mangalore City Corporation, The Deputy Commissioner and Madhukar Mally S/o. K.S. Mally	September 19, 2011
Saritha Reddy, W/o. T. Uday Kumar Reddy Vs. State of Karnataka, By J.P. Nagar Police Station. Bangalore and others	December 7, 2011
Saroja Holla W/o K. Vishnumoorty Holla Vs. Sri. ManjuNath K. Upadhya S/o Krishnadeva Uupadhya and others	January 21, 2011
Saroja V. Bhat W/o Late Venkatramana Bhat, Thenkapete Udupi. Taluk and District Vs. The State of Karnataka Revenue Department Vidhana Soudha by Under Secretary to Govt. Bangalore and others	July 22, 2011
Sarojamma Vs. Jillani S/o. Ameer Ahmed	December 5, 2011
Sarojamma, W/o. Late Byrashetty Vs. Union of India, By its Secretary, Finance Department, Samshad Bhavan, New Delhi, The Assistant General Manager, Bank of Baroda, Karnataka Regional Office, 3rd Floor, HJS Chambers. No. 26, Richmond Road, Bangal	December 7, 2011
SAROJINI Vs. ISHWARIDEVI	September 6, 2011
SARVOTTAM SWAMY Vs. DEPUTY GENERAL MANAGER AND APPELLATE AUTHORITY	March 7, 2011
Sasken Communication Technologies Ltd. Vs. Joint Commissioner of Commercial Taxes (Appeals)-3, Bangalore	April 15, 2011
SATHEE PREMNATH Vs. MYSORE URBAN DEVELOPMENT AUTHORITY	June 15, 2011
Sathish Kumar Vs. State of Karnataka	March 11, 2011
Sathisha S/o. Gopal Vs. The State by Tavarekere Police represented by Learned Public Prosecutor High Court of Karnataka	July 15, 2011
Sathya Kumari W/o late Jayaram, Manjunath, Narendra Kumar and Seshadri, All Sons of late Jayaram Vs. Union of India ((UOI) rep. by the General Manager Central Railway	September 21, 2011
SATHYANARAYANA Vs. STATE OF KARNATAKA	May 25, 2011
Sathyanarayana Gupta, S/o Late K.C. Suryanarayana Gupta Vs. The Divisional Manager, National Insurance Company Limited, Divisional Office No. 2, No. 64, Lalbagh Road, Sathi Complex, Bengaluru - 27 Now Represented By D. Karthika Administrative Of	July 22, 2011
Sathyanarayana S/o Late Rangajah and others Vs. The State of Karnataka by its Principal Secretary and others	February 25, 2011
Satish Gowda @ Satish S/o late Kalegowda Aged about 24 Years Occ : Computer Service R/o Chikka Bairya Village Hosa Agrahara Hobli K.R. Nagar Taluk Mysore District Vs. The State by Sahgrama Police Station Rep. by State Public Prosecutor High Cour	November 3, 2011
SATYAVVA Vs. HUBLI DHARWAD MINICIPAL CORPORATION	February 21, 2011
Sayeda Khatoon W/o Sayyed Mohammad Hussaini (rep. by GPA Holder Sayed Ateequalla Hussaini) Vs. Sri Ramachandra Rao Guru Rao Nadgir Incharge Thasildar and Jagannath Sirse Regular Thasilkar	March 15, 2011
SAYEEDA DEGUM Vs. STATE OF KARNATAKA	June 2, 2011
SECRETARY KARNATAKA Vs. PREMA BHAT	December 1, 2011
Secretary, Gram Panchayath, Bisallehalli, Kadur Taluk and The Chief Executive Officer, Zilla Panchyath, Chikmagalur Vs. Smt. Meenakshi W/o Late Puttaswamy, Master Sharath S/o Late Puttaswamy and Master Bharath, S/o Late, Puttaswamy	October 21, 2011
SECTION OFFICER HESCOM LTD Vs. PARAWWA	April 21, 2011
Seema Nayak W/o Rajesh Nayak Vs. H. Rajesh Nayak S/o Raman Nayak and Sri. Raman Nayak S/o Panduranga Nayak	January 21, 2011
SEETHA K BANGERA Vs. VIJAYA KUMARA	April 18, 2011
Seethalakshmi D.K. Vs. The Director Karnataka Institute of Medical Science (KIMS) Hubli - 580021, The Chief Administrative Officer, Karnataka Institute of Medical Science (KIMS) Hubli - 580021, The Chief Secretary, Government of Karnataka, Healt	April 21, 2011
Seetharam S/o Late G. Sampath Iyengar, 6, First: C Main Road, Vijayanagar Second Stage, Bengalooru-560040 Vs. The Commissioner of Bengalooru Development Authority (BDA) Kumar Park West: Extension. T Chcwdaiah Road, Bengalooru-560020	December 5, 2011
Seetharama Gowda S/o late Monappa Gowda and others Vs. Duggappa Gowda @ Janardhana Gowda, S/o Boliyanna Gowda and Radhakrishna Gowda, S/o Duggappa @ Janardhana Gowda	July 7, 2011
Seetharama Naika S/o Kandya Naika and Smt. Gowramma W/o Seetharama Naika Vs. M/s Vijay Steel Tubes No. 14, I Floor, 4th Cross Lalbagh Road, Bangalore 27 Represented by Its Director and The Reliance General Insurance Co. Ltd. Branch Office : East	July 22, 2011
Sendamarai W/o Sri Poogavanam Vs. The State of Karnataka represented by its Secretary Ministry of Home Vidhana Soudha Bangalore 560011, The Commissioner of Police Bangalore Ciiy and The Station House Officer Ramamurthynagar Police Station Ramamu	December 7, 2011
Senior Manager Claims Bajaj Allianz General Insurance Co. Ltd. Vs. Smt. M.Y. Kamalakshi W/o Late G. Nagaraju and others	March 14, 2011
Senior Superintendent of Post Offices, Kolar Divisiou, Kolar, The Director of Postal Services, S.K. Region, Bangalore-560 001. Vs. V. Venkatesh S/o. Venkanappa, EDDA, Kamasamudram B.O, Bangarpet Taluk, PIN - 563 129., V. Venkataramana, S/o. Y. V	November 3, 2011
SHABEERABI Vs. STATE OF KARNATAKA	June 9, 2011
SHAFI Vs. STATE OF KARNATAKA	March 28, 2011
Shahina K.K. Wife of Rajeev Ramachandran Vs. State by S.H.O.	July 21, 2011
SHAIK SHARAFF UDDIN Vs. ABDUL KARIM	January 25, 2011
Shaila, W/o. Late Amar Singh and others Vs. Bhagawath Dhanji Lokande S/o Dhanju Lokande and The Manager National Insurance Co. Ltd.	February 25, 2011
Shailesh S/o late B M Narayana Vs. Sri Ganesh Poojary	November 9, 2011
Shajahan J. S/o Jaffar Kutty Vs. Kotak Mahindra Bank Limited	March 25, 2011
Shakira Vs. Krishna Kanchan	July 22, 2011
SHAKUNTHALAMMA Vs. STATE	March 3, 2011
SHAKUNTHALAMMA Vs. KOUSHALYA	March 14, 2011
Shalini Vaz, D/o Felic Vaz. Vs. Rajiv Gandhi University of Health Sciences (Karnataka), Jayanagar 4th- T Block. Bangalore-41, Rep. by its Registrar, Rajiv Gandhi University of Health Sciences (Karnataka), Jayanagar 4th T Block. Bangalore-41, Rep	November 2, 2011
SHAMA TAJ Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE RAMANAGARA	December 16, 2011
Shambuswamy S/c Madiah Vs. The Managing Director, K.U.W.S. and S.B. Jalabhavana, 6, 1st Stage B.T.M. Layout, Bannerghatta Main Road Bangalore - 29, The Assistant Executive Engineer K.U.W.S. and S.B. Chamarajanagar Sub-division Chamarajanagar - 5	July 22, 2011
SHANKAR Vs. STATE OF KARNATAKA	October 21, 2011
Shankar @ Yellappa S/o. Yellappa, Manjappa S/o. Puttappa, Venkatesha S/o. Basavanna and Govinda @ Govinda Gollara S/o. Kollulli Vs. State of Karnataka Rep By State Public Prosecutor High Court Buildings Bangalore-560001	November 4, 2011
SHANKAR MAHADEV BIDRI IPS Vs. UNION PUBLIC SERVICE COMMISSION	June 8, 2011
Shankar Rao, S/o Sri K. Krishnaji Rao Vs. Sri K. Aswathanarayana Rao, Since Deceased by His LR.s and Smt. Anitha Aswath W/o Late Sri K. Aswatha Narayana Rao and Kum. A. Padmashree Gaikwad D/o Late Sri K. Aswatha Narayana Rao	April 12, 2011
Shankar S/o Gopalaiah Vs. The Deputy Commissioner of Police, South-East Division Koramangala, Bangalore - 25, The Assistant Commissioner of Police, Mico Layout Sub-Division, Bangalore - 20 and The Police Inspector, Tilak Nagar Police Station, Ba	October 20, 2011
Shankar S/o Muraleedharan P Rep. by GPA Holder Mr. Muraleedharan P S/o Late K.S. Nair Vs. A.T. and S.PVT. Ltd., No. 12A, Industrial Area Nanjangud, Mysore District, rep. by Its Head-Human Resources Mr. Marulasidda M.C. and Sri C Nagesh Advocate	November 21, 2011
Shankar S/o Venkate Gowda Vs. Hemesh S/o Rajanna	December 2, 2011
Shankara @ Vanakaraiah S/o Byraiah Vs. Dr. K.P. Sridhanara Vaidya, S/o Prahlad Vaidya and The New India Assurance Co. Ltd.	March 14, 2011
SHANKARA @ VANAKARAIAH S/O BYRAIAH Vs. K P SRIDHANARA VAIDYA, S/O PRAHLAD VAIDYA AND; NEW INDIA ASSURANCE CO LTD	March 14, 2011
Shankaragouda S/o. Basavanagouda Vs. The Authorised Officer and Special Land Acquisition Officer and others	July 1, 2011
Shankare Gowda, S/o. ChikKegowda, Smt. Premamma, W/o. Shankare Gowda, Prakash @ Doddaswamy, Major, S/o. Shankare Gowda and Vanajakshi, Major, D/o. Shankare Gowda, W/o. of Shivanna Vs. State of Karnataka Represented by State Public Prosecutor@res	March 31, 2011
Shankerappa Hulagur, Anand Bharathi High School, Music Teacher, Bharathi Vidya Mandira, Salagame Road, Hassna-573201 Vs. The Deputy Director, Department of Public Instructions, Bangalore and others	December 1, 2011
SHANTA Vs. STATE OF KARNATAKA	August 30, 2011
Shantaveeraiah S/o Gurushanthaiah, Vishwanath S/o Gurushanthaiah, Prakash S/o Gurushanthaiah and Rajshekhar S/o Chandrashekaraiah Vs. Smt. Shantaveeramma W/o P.S. Phaniyappa	January 21, 2011
SHANTHA N RAO W/O K NARAYANA RAO AND ORS Vs. UNION OF INDIA AND ORS	March 24, 2011
SHANTHA NAIK Vs. RAJEEVI	January 18, 2011
Shantha W/o Hanamant Hosagana Vs. Shri Hanamant S/o Rayagond Hosagana	July 22, 2011
SHANTHI CHARITABLE TRUST Vs. STATE BANK OF INDIA	May 3, 2011
Shanthilal Jain S/o Poonamchand Partner V.S. Paper Agencies Vs. The United Western Bank Ltd. rep. by its Branch Manager, Manoj rep. by its Propreitrix Ms. Usha S. Jain and Mr. Subhash Kumar Jain V.S. Paper Agencies	July 15, 2011
Sharada Vs. Jayalakshmma and others	January 3, 2011
Sharadamma, R. Manasa, R. Bindhu and Smt. Hanumakks W/o. late Doddananjappa Vs. C.H. Venkatesh Major and United India Insurance Co. Ltd.	February 14, 2011
Sharanappa S. Kallur, S/o Siddaramappa Vs. The State of Karnataka rep. by State Public Prosecutor	June 7, 2011
Sharanappa Sajjan S/o Sri. Somappa Sajjan Vs. The Divisional Controller Bangalore Metropolitan Transport Corporation K.H. Road Bangalore-560027 and The Managing Director KSRTC, Central Offices K.H. Koad Bangalore-560027	November 9, 2011
SHARAVATHY STEEL PRODUCTS (P) LTD Vs. INCOME TAX OFFICER	August 11, 2011
SHARAVATHY STEEL PRODUCTS PVT LTD Vs. INCOME TAX OFFICER WARD 12(2)	August 11, 2011
Shashank Mishra, S/o Subhash Chandra Mishra, Balaguni Rachana, D/o Balaguni Mallesh, Balaguni Rahul Kumar, S/o Balaguni Mallesh and P. Krishna, S/o P. Sambashiva Rao Vs. Atreya Charitable Trust (R). No. 616/77. Samskruiti, 11th Cross, Malleshwar	December 12, 2011
SHASHI KARTHIKEYAND Vs. TAHSILDAR BANGALORE EAST TALUK	January 20, 2011
Shashwathi Enterprises No. 1/3, 1st Floor, Sujatha Complex, 1st Main Road, Gandhinagar, Bangalore- 560009 Represented By Managing Partner, Mohan M. Shetty S/o Mabu Shetty, Renaissance Trangnil, 33, 7th Maim, 8th Cross, Malleshwaram, Bangalore - 560003@app Vs.	November 4, 2011
Sheela @ Sheela Suresh W/o Suresh Vs. K.C. Panchalaya @ Prem Kumar	February 2, 2011
Sheena Poojary S/o. Narayana Poojary, Resident of Avarse, Hiliyana Village, Udupi Taluk and District Vs. Sri. H. Rama Naik S/o Chandu Poojary	November 3, 2011
Shekar S/o. Shivalingegowda Vs. Central Bank of India Regional Office, No.24, Crescent Road, Bangalore-1. Represented by its Authorised Officer and Anupkumar S S/o. Sanjev	November 3, 2011
Shekaraiah S/o Siddappa Vs. The Director of Public Instructions Primary Education The Public Instructions Department, N Rupathunga Road, Bangalore-560001 and others	November 9, 2011
SHEKARAIAH S/O SIDDAPPA AND ORS Vs. DIRECTOR OF PUBLIC INSTRUCTIONS PRIMARY EDUCATION AND ORS	November 9, 2011
SHEKARAPPA Vs. GADIGEPPA	April 12, 2011
Shell India Markets Private Limited (Earlier Shell Technology India Private Limited) Vs. Commissioner of Central Excise, Bangalore	August 25, 2011
Shilpa Enterprises Vs. State of Karnataka	February 11, 2011
SHIVA KUMARI Vs. R SIDDARAJU	May 26, 2011
Shivagangamma M.C. W/o. Late Doddagowda and others Vs. State of Karnataka by its Secretary to the Department of Housing and Urban Development, Deputy Commissioner, Chief Officer and Pathanjali Yoga Shikshana Trust	January 31, 2011
SHIVAJI VITTAL RAO CHAUHAN Vs. BAHUBALI DEVAGOUDA NASLAPUARE	October 12, 2011
SHIVAKUMAR Vs. MANAGING DIRECTOR BMTC	June 15, 2011
Shivakumar Vs. State of Karnataka by Gubbi P.S. By State Public Prosecutor High Court Building, Bangalore City	November 4, 2011
SHIVAKUMAR N Vs. STATE OF KARNATAKA	June 14, 2011
Shivakumar, Son of Chinnappa and others Vs. The State of Karnataka, by Whitefield Police Station, Bangalore City	November 4, 2011
Shivalingaiah S/o. Madaiah Vs. The State of Karnataka by the Police of Mahila Police station	March 1, 2011
SHIVAMMA Vs. AROGYAMMA	June 17, 2011
Shivamma D/o Late Linganna Vs. State of Karnataka by Arasikere Police Station, Pavagada Taluk Tumkur District and Mahalingappa S/o Late Mylappa	April 12, 2011
Shivamma W/o G.N. Nanjundaiah and others Vs. State of Karnataka By its Secretary Revenue Department M.S. Buildings Bangalore - 1 and others	November 9, 2011
Shivamma, W/o. late Mallaiah, Sagar, S/o. late Mallaiah, Swetha, D/o. late Mallaiah and Nayana, D/o. late Mallaiah Vs. V. Subramanyam and The Branch Manager, The Oriental Insurance Co. Ltd.	February 15, 2011
Shivanand S/o Irappa Ukkali Vs. The President, Shri Balaji Banjara	November 9, 2011
Shivanandaswamy M B S/o Basavaiah Vs. The New India Assurance Co Ltd By Its Manager, D.O. XII, 672300, 1st Floor, Mayura Complex Next to Peenya Industrial Association Bhavan, K.I.A.D.B Main Road, Bangalore 58, Kumar A S/o Late Ammasappa C/o Pand	November 2, 2011
Shivanna Vs. Rangappa	February 8, 2011
Shivanna Vs. State of Karnataka	January 3, 2011
Shivanna S/o Late Sannegowda Vs. Somanth Dutta PG/00/4/V/07/00186 BB Ghosh Road, PO/PS Burdwan District West Bengal and Branch Manager Oriental Insurance Co. Ltd. Br. Off. MH Boraiah Bldg. VV Road, Mahdya	December 2, 2011
Shivanna S/o. Krishnappa and Sri Ravishankar N. S/o. Late H.N. Narahari Jois Vs. The State of Karnataka, represented by its Secretary to Government, Department of Housing and Urban Development and Shimoga Urban Development Authority	September 21, 2011
SHIVANNACHARI & ANR. Vs. BHASKAR CHAUDARY & ORS.	June 14, 2011
Shivappa @ Shivappa Tekale Jattenaika S/o Tekale Jattenaik Senior Sap Consultant Houstan, Texas United State of America rep. by G.P.A. Holder J. Rajappa S/o Takale Jattanaik Vs. Shankar Naik S/o Lachayya R. Nagaraja S/o C.H. Rudrappa and New Ind	January 20, 2011
Shivappa B.N. Vs. Under Secretary, Department of Municipal Administration, Vidhana Scudha, Bangalore, DMA, Administrative Office, Vishweshwerayya Podium, Bangalore and Town Panchayat, Administrative Office, Bagepalli - 561 207	October 20, 2011
SHIVAPPA O N Vs. STATE BY SUB INSPECTOR OF POLICE	May 3, 2011
Shivappa S/o Basavegowda Vs. State by Kumaraswamy layout Police	February 2, 2011
Shivaprasad Gowda, S/o. B.P. Veerabhadragowda, Senior Software Consultant, Capgemini (India) Pvt. Ltd. Vs. Smt. Tushara Mani W/o. Shivaprasad Gowda, Working as Chief Municipal Officer, Urban Developement Authority	March 1, 2011
Shivaprasad, S/o Sri T.B. Chandrashekarmurthy Vs. The Managing Director, K.S.R.T.C., K.H. Road, Shanthinagar, Bangalore - 560 027	November 8, 2011
Shivaputra Recreation Association No.2, M.V Complex Opp. Pushpanjali Thatre Sultan Palya, R.T. Nagar Post Bangalore-560032 represented by its President Sri. Dharanendera P.B. Vs. The State of Karnataka, represented by its President, Department o	November 19, 2011
Shivaraju S/o. Manikrao Vs. The State of Karnataka, Through CPI Bagalkot Town Police Station, By S.P.P., High Court Building, Dharwad	April 12, 2011
Shivaramu S/o Kencha Shetty Vs. New India Assurance Co. Ltd., by its Manager and Sri. Seenappa Gounder	March 15, 2011
Shivashakthi Recreation Association, No. 447 Patel Venkatappa Complex, Magadi Main Road, Sunkadakatte, Bangalore, represented by its President Sri. Honnegowda C.S. Vs. The State of Karnataka, represented by its President, Department of Home, Vid	November 19, 2011
SHIVASHARANAPPA S/O REVAPPA BHAKARE Vs. SANGAMESHWAR ADOPTED S/O CHANDANNA BAKARE	October 21, 2011
Shivasharanappa S/o Revappa Bhakare, Dist: Gulbarga, Ramesh S/o Shivasharanappa Bhakare, Dist: Gulbarga, Chandrakant S/o Shivasharanappa Bhakare, Dist: Gulbarga and Suresh S/o Shivasharanappa Bhakare, Dist: Gulbarga Vs. Sangameshwar Adopted S/o	October 21, 2011
SHIVAYOGEPPA B HINCHIGERI Vs. CHANCELLOR KARNATAKA UNIVERSITY BANGLORE	November 4, 2011
SHOBHA PILLAI Vs. PRINCIPAL VIJAYA COLLEGE MULKI AND ANOTHER	August 4, 2011
SHOBHA SURENDAR Vs. C R NAGARAJA SETTY	July 15, 2011
Shobha Surendar W/o. Y.V. Surendar and Sri. Y.S. Surendar S/o. Y.V. Srimvas Murthy Vs. Sri. C.R. Nagaraja Setty S/o. Late T. Ramakrishna and others	July 15, 2011
SHOWBHAYAMMA Vs. M H INDRA	July 20, 2011
SHREE MURUGHRAJENDRA CO OP BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	June 14, 2011
Shree Srinivasa Recreation Association No. 1, H. M. Girimai Rao Circle, 90 ft. Road, H V R Layout, Bangalore 560049 Rep. by its Secretary Sri Rocky D Silva Vs. The Government of Karnataka Home Department, Vidhana Soudha, Bangalore Rep. by its Se	November 2, 2011
Shreehari Rao B Kodikal, Kodikal. S/o Bhaskar Rac V. Kodikal Vs. Mr. V. Rao Gulur S/o Late Gulur Sheshagiri Rao	November 19, 2011
Shreyash @ Magadi Vs. State of Karnataka By Kamakshipalya Police Bangalore City	November 4, 2011
Shriram Transport Finance Co. Ltd., represented by its POA Holder Vs. State of Karnataka, rep. by Tiptur Rural Police	March 15, 2011
Shruthi D/o R.K. Laxman W/o Dr. Prashanth Babaji Vs. Dr. Prashanth Babaji	December 8, 2011
Shuba Sondoor W/o. Chidanand Gaddi Vs. Chidanand M. Gaddi S/o. Mahadeva Gaddi	July 19, 2011
Shubha C.N. Vs. The Oriental Insurance Co., Ltd. D.O.Vii, Shankar House and Rmv Extension, Mekhri Circle Bangalore - 560080 by Its Manager and Sri. A. Subramanya S/o Ananthaiah, Major R/a "Spandana", No. 4, 1st Floor, V.P. Katha, No. 132, Akashn	October 15, 2011
Shyamprasad Bekal Vs. State of Karnataka	March 9, 2011
Sibi P.V., S/o M.V. Vargice Vs. The State of Karnataka, by S.H.O.	February 5, 2011
SIDDAIAH Vs. MANAGEMENT OF MANDYA NATIONAL PAPER MILLS LTD	January 13, 2011
SIDDALINGA REDDY ALIAS S.R. PATIL Vs. N.E.K.R.T.C., RAICHUR	June 14, 2011
Siddalingaiah S/o Siddaramaiah Vs. Sri Ahmed Khan	July 22, 2011
Siddamma W/o Chama Shetty, Smt. Shiv Alingamma W/o Late Maradasa Shetty and Smt. Lingamma W/o Nanjunda Shetty Vs. Deputy Commissioner, Assistant Commissioner, Tahsildar Kollegal and Smt. Siddamma W/o Thanda Shetty	May 12, 2011
Siddamma, W/o Late Umashankar and others Vs. Sri. Mohamed Hayath, S/o Mohammed Ghouse, Owner of Autorickshaw Bearing and The Branch Manager, National Insurance Co. Ltd.	March 24, 2011
Siddamma. W/o. Late Desi Gowda, Aged About 45 Years, Janardhana, S/o. Hanumanthaiah, Aged About 40 Years and Veerabhadregowda @ Putta S/o. Shivanna Gowda Aged About 25 Years, 4 Viji @ Vijayalakshmi, W/o. Janardhana, Aged About 26 Years, All Are Residing A Vs.	September 23, 2011
Siddappa Vs. Halasiddappa and others	November 15, 2011
SIDDARAJU Vs. STATE OF KARNATAKA	March 29, 2011
Siddaraju @ Minaka S/o Siddaveeraiah Vs. State by Ijoor Police Station Ramanagaram Town Bangalore Rural District	December 7, 2011
Siddaraju S/o Basavaraju Vs. State by Nanjangud Rural Police, Nanjargud Represented by The State Public Prosecutor High Court Buildings Bangalore - 560001	December 5, 2011
SIDDARAJUNAYAKA Vs. P S MOHAN KUMAR	April 21, 2011
SIDHIYK Vs. ABDUL AZEEZ	April 8, 2011
SIEMENS INFORMATION PROCESSING SERVICES PVT LTD Vs. NIL	September 30, 2011
Siraj S/o Hasan Saheb @ Monu Vs. State of Karnataka rep. by SPP High Court Building	January 24, 2011
SIRAJIN BASHA Vs. BS YEDIYURAPPA	October 4, 2011
Skol Breweries Ltd. Vs. Union of India (UOI)	February 3, 2011
SKY GOURMET CATERING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	April 18, 2011
Sky Gourmet Catering Pvt. Ltd. Vs. Assistant Commissioner of Commercial Taxes (Enforcement), Bangalore and others	January 27, 2011
Smt Vanajakshi B.N W/o. Late T. S. Jayaram, Sri Harish Jayaram S/o. Late T.S Jayaram, Sri Dhananjay S/o. Late T.S. Ayram and Sri Raghavendra S/o. Late T.S. Jayram Vs. The Assistant General Maneger Aspinwali and Company Kulshekar, Mangalore and	July 8, 2011
SMT. BYRAMMA Vs. NATIONAL INSURANCE CO. LTD. & ANR	June 14, 2011
SMT. MARIYAMBI GHORIKHAN PATHAN Vs. GANGADHAR M. GOSAVI & ANR.	March 1, 2011
SMT. SAJIDABI ALIAS SADHIGA Vs. SIDDALINGAPPA V.S. & ORS.	September 23, 2011
SMT. VENKATALAKSHAMMA & ORS. Vs. M/S. UNITED INDIA INSURANCE CO. LTD., BANGALORE & ANR.	September 23, 2011
SMT. VIMALA UPADHYA W/O LATE KRISHNADEVA UPADHYA AND SRI. UMESH. K. UPADHYA S/O KRISHNADEVA UPADHYA Vs. SRI. MANJU NATH. K. UPADHYA S/O KRISHNADEVA UUPADHYA AND ORS.	January 21, 2011
Sobha Developers Ltd., represented by the Manager Sri Raghavendra H.S. S/o Shivashankar H.V. Vs. The Bangalore Electricity Supply Company Ltd., represented by the General Manager and The Assistant Executive Engineer (Electrical) O and M Sub Divi	June 17, 2011
SOGRA BANU Vs. NOOR MOHAMMED	January 31, 2011
Sokke Hanumanthappa S/o Sokke Kariyappa Major, Resident of Karadidurga Halli Harapanahalli Taluk Davangere District and Kamplepara Gopalappa S/o Kamplepara Ajjappa Vs. State of Karnataka Represented by Arasikere Police Station Davangere District	November 29, 2011
SOLAR AUTOMOBILES INDIA (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 12, 2011
SOMANAGOUDA Vs. SHAMSHIDDIN	March 4, 2011
SOMASHEKARA RAO HIRIADKA Vs. CANARA LAND INVESTMENT LTD MANIPAL UDUPI DISTRICT	January 19, 2011
Somashekara Rao S/o. late U. Gopalakrishna Rao and U.B. Krishnaraj Rao S/o. U.B. Rama Rao Vs. The Canara Land Investment Ltd., A Company Registered under the Indian Companies Act 1956 Having its Registered Office at D.No. 16/341, Tile Factory Ro	January 19, 2011
SONUTAI ALIAS SONABAI Vs. SECRETARY GOVERNMENT OF INDIA	March 23, 2011
South East Agro Industries Ltd., Plot No. 35. Belvadi Industrial Area Mysore - 571 186 Karnataka Represented by Chairman and Managing Director Sri. K.G. Bannan Vs. The Employees Provident Fund Organization Sub-Regional Office, No-12 Regency Room	December 8, 2011
Southern Phosphate and Mineral Vs. State of Karnataka	April 26, 2011
SOVENAHALLI NAGENDRA Vs. B PALAKSHAPPA	April 19, 2011
Sowbhagya, W/o Late Thippeswamy, Sri. Paramashivaiah S/o Late Thippeswamy and Sri. Kumar S/o Late Thippeswamy Vs. Uma Industries and The Branch Manager Oriental Insurance Company Ltd.	September 21, 2011
Special Land Acquisition Officer Vs. Smt. Uma K. Naika, Major, W/o. H. Krishnaiah	July 7, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. P NAGAPPA REDDY	January 19, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. SRI MAHADEVAPPA	February 24, 2011
Special Land Acquisition Officer, Mysore Urban Development Authority Vs. Koosappa, S/o. Basappa	June 6, 2011
Special Land Acquisition Officer, Mysore Urban Development Authority Vs. Shivappa, S/o. Mahanthaiah	June 6, 2011
Spic Southern Petrochemicals Vs. M/S. A.K. Jajee Distributors of Seeds	June 21, 2011
SPIC SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. A.K JAJEE DISTRIBUTORS OF SEEDS FERTILIZER AND AGRICULTURAL EQUIPMENT	June 21, 2011
Spml Infra Limited, (Formerly Subhash Projects and Marketing Ltd.,) Mfar Silverline Tech Park. 2nd Floor, Plot No. 180, Epip Zone-2nd Phase, Whitefield, Bangalore 560 006, (Rep. By Director. Mr Deepak Sethi S/o Sri Anil Sethi) Vs. Union of India	November 19, 2011
SREE MANJUNATHA WINES Vs. COMMISSIONER OF INCOME TAX	September 13, 2011
Sreedhar Pasham @ Sreedhar @ Tillu S/o Anjaiah Vs. State of Karnataka by Cottonpet Police	January 31, 2011
Sreenidhi Vs. Lakshminarayana, Major, S/o. P. Venkatesh, No. 1329, 10th Cross, New Township, Marathahalli, Bangalore - 560037 and Regional Manager, New India Assurance Co. Ltd., No. 46, 2nd Floor, Manandi Court, 27th Cross, Jayanagara III Block,	October 15, 2011
Sreenivasa Vs. A.R. Sreedhara Murthy Major, S/o. T. Rangaiah and The Oriental Insurance Co. Ltd. by its Manager	January 28, 2011
SRI A CHANDRAPPA Vs. MANAGEMENT OF BANGALORE METROPOLITAN TRANSPORT CORPORATION	April 21, 2011
SRI ABDUL NAZIR MAUDANY Vs. STATE OF KARNATAKA	February 11, 2011
SRI B POORNACHANDRA REDDY Vs. STATE OF KARNATAKA	May 25, 2011
Sri B. Chandrashekar, S/o Basavegowda, Police Sub-Inspector (Traffic) Vs. State of Karnataka, by P.I., Police Wing, Bangalore Division	June 21, 2011
SRI BALAKRISHNARAI Vs. DEPUTY COMMISSIONER HASSAN	January 24, 2011
SRI BASAVARAJ Vs. STATE OF KARNATAKA	April 1, 2011
SRI DODDAIAH Vs. STATE OF KARNATAKA	June 22, 2011
SRI INDU B SRIVASTAVA Vs. SRI AVANI KUMAR VARMA	July 1, 2011
SRI K MOHAN RAO Vs. B K SUSHEELA	March 18, 2011
SRI KRISHNAPPA Vs. STATE OF KARNATAKA	January 31, 2011
Sri Lokesh Vs. State of Karnataka	March 4, 2011
SRI M L SHIVAKUMAR Vs. SRI N ANNAPPA	January 18, 2011
SRI MADAN Vs. DEPUTY COMMISSIONER RAMANAGARAM DISTRICT	January 31, 2011
Sri N. Ashwathnarayana S/o Narasihaiah and others Vs. Sri Narasimhaiah S/o Late Muniswamy and others	August 16, 2011
SRI NINAN CHACKO Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT BANGALORE	August 2, 2011
SRI P SUBRAYA NAIK Vs. HONBLE CHIEF JUSTICE	April 1, 2011
Sri Rajesh Vs. State of Karnataka	August 10, 2011
SRI RAMANNA Vs. UNIVERSITY OF MYSORE	March 23, 2011
SRI SHYAM BIHARI RUNGTA Vs. DENA BANK	January 3, 2011
SRI T N PRAKASH Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT	November 23, 2011
Sri V. Raghavendra Rao Vs. Thukaram S. Rao	February 23, 2011
Sri Varamahalakshmi Education and Charitable Trust represented by its Secretary Mr. Putta Swamy Gowda, Lakshmipurm Eassan Vs. The Assistant Provident Fund Commissioner Employees Provident Fund Organisation, Sub Regional office Rathmagiri Road, C	December 8, 2011
SRI VEERA SWAMY Vs. STATE OF KARNATAKA	January 20, 2011
SRI VEERANARAYANA TRADERS Vs. STATE OF KARNATAKA	May 24, 2011
Sri Venkatappa Vs. The Asst. Commissioner Bangalore South Sub-Division and another	November 22, 2011
Sri.Mahesh, S/o.late Kallappa and Smt.Shivananjamma, W/o.Late Kallappa Vs. The Nanjanagudu Police Station, By its State Public Prosecutor, High Court Buildings, Bangalore	November 4, 2011
Sri.Nagesha, S/o.Chikkamaraiah Vs. State of Karnataka by Badanavalu Police Station. Nanjangud Taluk, Mysore	November 4, 2011
Sri.Shivaraj Singh S/o late Sri. Surendra Singh DFO Sagar now Joint Director Forest Survey of India Vs. The State of Karnataka by its State Public Prosecutor and Sri. B.N. Manmath Kumar S/o B.N. Suryanarayana Rao	July 18, 2011
Sridhar S/o Devaraju Vs. State of Karnataka, Represented by Chickballapur, rural Police Station	October 31, 2011
Sridhara S/o Ramakrishnachari Vs. Vivek Transporters Sector 17 A.O., Gurgoan Gurgoan, Aryan A State-122001 and The Branch Manager I.C.I.C.I. Lombard Motor Insurance Birla Towers, 5th Floor 25 Barakhamba Road New Delhi, G.P.O. New Delhi Delhi-110	December 5, 2011
Srihari Reddy Vs. Sri K. Prabhakar Reddy S/o Sri Sundararami Reddy	November 23, 2011
Srikant D. Mankikar S/o Late Dattatreya Manager Indian, Plywood Manufacturing Co. Pvt. Ltd., Sri. Jaisinh Vithal Das, D/o Vittal Das Knji and Sri. Hemen C. Vissangi, S/o Late Chandrahas Vissangi Vs. Sri. Vikram Phadke, S/o N.G. Phadke Honble Sec	March 11, 2011
SRINATH HEGDE Vs. BANGALORE DEVELOPMENT	September 2, 2011
SRINAVASA Vs. STATE OF KARNATAKA	April 19, 2011
SRINIDHI GOLD Vs. INCOME TAX OFFICER	October 17, 2011
SRINIVAS G Vs. HARISH KUMAR	December 2, 2011
Srinivas Murthy S/o late Rajaih Vs. State by Devaraja Police Mysore represnted by SPP High Court of Karnataka, Bangalore	December 2, 2011
Srinivas Murthy S/o. Narayan Rao Vs. State of Karnataka by Indiranagar Police	August 11, 2011
SRINIVASA Vs. STATE OF KARNATAKA	March 9, 2011
Srinivasa @ Srinivasa Shetty N., S/o. Narayanashetty Vs. Satish Kumar, S/o. Subbash and The Manager, Oriental Insurance Co. Ltd.	March 29, 2011
Srinivasa Brothers Vs. Additional Commissioner of Commercial Taxes, Zone I, Bangalore	November 25, 2011
Srinivasa G. S/o late Govindappa @ Govindaiah, No. 279. II Cross, I mam, Kamalanagar, Bangalore - 560 079 Vs. State of Karnataka, Department of Women and Child Development, Represented by its Secretary. M.S. Building, Bangalore-560001 and The Se	November 8, 2011
Srinivasa Gowda, H.N. S/o Late Narayana Gowda and others Vs. The President, The Karnataka Power Transmission Corporation Employees Union, A Station Compound, S.C. Road, Bangalore - 09 Rep P.G. Amminbhvi and others	April 7, 2011
Srinivasa Murthy S/o Chikka Pillappa Vs. M/s. The United India Insurrance Co. Ltd. by its Regional Manager, Shankaranarayana Building, 1st Floor, M.G. Road, Bangalore - 560001 and Sri. C. Chinnappa S/o Bhookappa, Kaleem Compound, Gulzar Mohalla,	December 15, 2011
Srinivasa Son of Late Munikrishnappa Vs. State by Chikkaballapur Police	April 5, 2011
Srinivasa Structurals (India) Pvt. Ltd. Vs. Commissioner of Commercial Taxes, Karnataka	June 10, 2011
Srinivasa, S/o. Muniyappa Vs. The State of Karnataka, by Nandagudi Police Station, Bangalore Rural District	November 8, 2011
Srinivasa, S/o. Venkatappa Vs. P.R. Naga Sudha, W/o. Mali Suresh, Hanuman Motor Servicea and The Branch Manager, National Insurance Co. Ltd.	March 29, 2011
Srinvasa Minerals and Traders Ltd. No. 101 and 102, 1st Floor Swiss Complex No. 33, Race Course Road Bangalore-560001 represented by its Chairman and Managing Director, Sri Kondpalli Guruvaiah and Sri Kondapalli Guruvaiah S/o Bala Guruvaiah Vs.	April 12, 2011
SRIRAM TRANSPORT FINANCE COMPANY LIMITED AND ORS Vs. DEPUTY COMMISSIONER FOR TRANSPORT AND ORS	November 9, 2011
SRIRAMEGOWDA Vs. HOSING AND URBAN DEVELOPMENT	April 19, 2011
Sriramegowda Vs. The Housing and Urban Dept., State of Karnataka, M.S. Building, Dr. B.R. Ambedkar Veedhi, Bengalum 560 001. By its Principal Secretary and others	August 11, 2011
Srwath Hegde S/o Samashambu Hegde Vs. Bangalore Development Authority Rep. By Its Commissioner T. Chowdaiah Road Kumarapark West Bangalore-560020 and The State of Karnataka Rep. By Its Secretary Department of Housing and Urban Development Bangal	September 2, 2011
Standard Castings Private Limited., B-89, Mayapuri Industrial Phase-I, New Delhi - 110 64, India, Represented by A.C. Khurana Vs. Government of Karnataka, through its Secretary, Department of Home, Vidhana Soudha, Dr. Ambedkar Beedhi, Bangalore	August 17, 2011
STANDARD CHARTERED BANK A BANKING COMPANY Vs. SHIVMONI STEEL TUBES LTD AND ORS	January 3, 2011
Starmin Resources Pvt. Ltd., represented by its Executive Marketing Sri. L. Sheriff Fazil Vs. The Mysore Paper Mills Ltd.	March 11, 2011
STATE Vs. B V MAJUNATH	March 7, 2011
STATE Vs. G RAJENDRA	March 22, 2011
STATE Vs. I RUDRAYYA	November 11, 2011
STATE Vs. LAKSHMANA	June 28, 2011
STATE Vs. CHAITANYAGOWDA	July 20, 2011
STATE AND ORS Vs. PEDDAKKA @ PADMAVATHAMMA W/O MALLAPA AND ORS	October 28, 2011
STATE BANK OF MYSORE Vs. ASST COMMR OF COMML TAXES	April 11, 2011
STATE BANKS STAFF UNION Vs. UNION OF INDIA	May 27, 2011
State Bare of Mysore Employees Association No. 641, 22nd Main Road, 4th T-Block, Jayanagar, Bangalore-560041 rep. by Its General Secretary Vs. The Managing Director State Bank of Mysore, Head Office, K.G. Road, Bangalore-560009	December 7, 2011
State By Assistant Police Commissioner, Kengeri Gate Sub-Dvn. Bangalore City Vs. Babu @ Boobi and another	August 2, 2011
State By Bannerghatta Police Station Vs. Mohan and another	October 21, 2011
State By Byappanahalli Police Station Bangalore Vs. Vasudev @ Vasu	June 2, 2011
State By C.P.I Vs. B.S. Raju @ Hande Raju	September 5, 2011
State by C.S. Pura Police Vs. Rajashekhar S/o Gangathimmegowda	June 29, 2011
State by Chikkajala Police Vs. Sri. T.M. Srinivas S/o Muniyvappa and others	March 15, 2011
State By Commercial Street Police Station, Bangalore Vs. Venu @ Venugopal S/o. Subramaniyan and others	November 19, 2011
State by Halagur Police Station Vs. Puttaswamy S/o Chikkanna Aged about 35 Years Agriculturist Lingapattana Tq. : Malavalli, Dr. : Mandya	October 19, 2011
State by Inspector of Police Chintamani Rural Police Station Kolar Dist Vs. Mustaq Beig S/o Sunnasab	July 22, 2011
State by K.M. Doddi Police Vs. Raja @ Nathegowda, S/o. Doddalingaiah @ Doddakariyaiah, Doddalingaiah @ Doddakariyaiah, S/o. Chikka Marigowda, Chikkaiah, S/o. Chikka Mariagowda and Boregowda, S/o. Doddegowda @ Chikka Hydegowda	June 17, 2011
State by Kolar Rural Police Station Vs. Sri. Venkataramanappa S/o. Sonnappa, Village Kolar Taluk	August 16, 2011
STATE BY LOKAYAKTHA POLICE Vs. CHANDREGOWDA	July 20, 2011
STATE BY LOKAYUKTHA POLICE Vs. T RAMAIAH	July 7, 2011
State By Lokayuktha Police Hassan Vs. Dr. A. Shekharan and others	August 10, 2011
State by Lokayuktha Police, Bangalore City Division, Bangalore Vs. Sri. T. Ramaiah, S/o. Late Thinimaiah, Police Inspector, Siddapura Police Station, Bangalore, R/a. Banavara Main Road, Yaslnvanthaptura Hobli, Bangalore, R/o. Thippasandra Villag	July 7, 2011
State By Lokayuktha Police, Mandya Vs. Mr. M.R. Purushotham	January 4, 2011
State By Molakalmuru Police, Molakalmuru Vs. Chandranna	February 18, 2011
State by Nagamangala Police Vs. Hanumantha S/o. Late Thammaiah and Lakshmamma D/o. Late Thammaiah	November 9, 2011
State By Nanjangud Town Police Vs. Nisar @ Nisar Ahmed	March 20, 2011
STATE BY NANJANGUD TOWN POLICE Vs. NISAR ALIAS NISAR AHMED	April 20, 2011
State by Nayakanahatty Police Vs. Boranna S/o Mallaiah	July 18, 2011
State by Nazarbad Police Vs. Karthik Mahadevappa, S/o V.S. Mahadevappa	August 23, 2011
State By Police Inspector Vs. Narasappa @ Narasaiah	October 14, 2011
State By Pura Police Station Chintamani Vs. Ramanjanappa	June 2, 2011
State by Ramanagaram Rural Police Station Vs. Siddalingaiah S/o. Pa. Ningegowda and others	September 8, 2011
State By Rural Police, Tumkur Vs. Krishnappa and others	March 22, 2011
STATE BY SATHNUR POLICE Vs. RAJU S/O SIDDEGOWDA & ORS.	March 8, 2011
State by Seshadripuram Police Station Vs. B.V. Basavarajaiah S/o. Veeranna K.S.	November 9, 2011
State by Sidlaghatta Rural Police Station Vs. Muniyappa S/o Dodda Nagappa and Chikka Nagappa S/o Dodda Nagappa	July 20, 2011
State by Tavaragera Police Vs. Shankaraiah S/o. Basayya Gudi and others	September 19, 2011
STATE BY THE POLICE INSPECTOR Vs. V NAGENDRAPPA	June 21, 2011
State by Turuvekere Police Vs. Kariyappa S/o. Venkatesh and others	September 19, 2011
STATE BY WOMEN POLICE STATION Vs. RAJU & OTHERS	January 6, 2011
State of Karnataka Vs. G.R.B. Dairy Foods Pvt. Ltd.	January 20, 2011
State of Karnataka Vs. S.L.N. Coffee Curing Works	February 4, 2011
State of Karnataka Vs. Kitchen Appliances India Limited	July 15, 2011
State of Karnataka Vs. Ravi Prakash Refineries (P.) Ltd.	August 11, 2011
State of Karnataka Vs. Sri Sannegowda and others	August 29, 2011
State of Karnataka Vs. S. Siddaraju	October 13, 2011
State of Karnataka Vs. Yogesh and others	August 24, 2011
State of Karnataka Vs. Pradeep	August 25, 2011
State of Karnataka Vs. P. Kumar @ Vijay	August 25, 2011
State of Karnataka Vs. Mallikarjuna @ U.V. Channamallikarjuna and others	January 12, 2011
STATE OF KARNATAKA Vs. N.K. AGRO OILS (P) LTD.	June 29, 2011
STATE OF KARNATAKA Vs. SHYAMARAJU AND COMPANY (INDIA) PVT. LTD.	August 4, 2011
STATE OF KARNATAKA Vs. GADIGEPPA	March 22, 2011
STATE OF KARNATAKA Vs. MAHESH	August 25, 2011
STATE OF KARNATAKA Vs. MODAYIL PROPERTIES (P) LTD.	August 5, 2011
STATE OF KARNATAKA Vs. KALLAPPA SOMANNA KAMBLE	March 8, 2011
STATE OF KARNATAKA Vs. B K SRINIVASAMURTHY	June 22, 2011
STATE OF KARNATAKA Vs. SATISH SATHYANARAYANA	June 14, 2011
STATE OF KARNATAKA Vs. ARASAIAH ALIAS ARASA	June 13, 2011
STATE OF KARNATAKA Vs. S P PRASANNA	June 24, 2011
STATE OF KARNATAKA Vs. R HALESHA	November 9, 2011
STATE OF KARNATAKA Vs. N G SHIVALINGALPPA	November 30, 2011
STATE OF KARNATAKA Vs. K H NAGARAJU	August 16, 2011
STATE OF KARNATAKA Vs. K A HARSHA	October 12, 2011
STATE OF KARNATAKA Vs. HOSAKERI NINGAPPA	December 19, 2011
State of Karnataka Vs. Kotak Mahindra Prime Ltd.	July 1, 2011
State of Karnataka Vs. Ksa Kamath and Sons	December 9, 2011
State of Karnataka Vs. Sree Sapthagiri Industries	April 5, 2011
STATE OF KARNATAKA Vs. R S KRISHNA MURTHY AND ORS	August 17, 2011
STATE OF KARNATAKA Vs. PUTTASWAMY	April 29, 2011
STATE OF KARNATAKA Vs. WML SALDHANA	March 8, 2011
STATE OF KARNATAKA Vs. N RAJESH	January 19, 2011
STATE OF KARNATAKA Vs. VENKATAPPA	February 17, 2011
STATE OF KARNATAKA Vs. JANARDHANA S/O. LATE KRISHNAPPA	October 12, 2011
STATE OF KARNATAKA AND ORS Vs. MALLIKARJUNA S/O BHEEMAPPA AND ORS	October 31, 2011
STATE OF KARNATAKA AND ORS Vs. SRIDHAR S/O DEVARAJU AND ORS	October 31, 2011
STATE OF KARNATAKA AND ORS Vs. BACHHI REDDY S/O VENKATESHAPPA AND ORS	October 19, 2011
State of Karnataka By Amruthur Police Vs. Jayarama @ Dayaram and others	January 11, 2011
State of Karnataka by Chiickballapur Town Police Vs. N. Rajesh	January 19, 2011
State of Karnataka by Chintamani Rural Police Station Vs. Gopalareddy S/o. Appenna and others	March 15, 2011
State of Karnataka By D.J. Halli Police Station Vs. Ranga	June 1, 2011
State of Karnataka by Halasurgate Womens Police Station Bangalore Vs. Narayana Rao Kesarkar Son of Apurao Kesarkar	December 5, 2011
State of Karnataka by Its Secretary to Government, Department of Animal Husbandry and Fisheries, M.S. Building, Bangalore-860001 and The Deputy Director Amrutha Mahal Thali Samvardhara Kendra, CBN Form, Ajjampura Post, Thsrikere Taluk, Chikkamagalur Distr Vs.	December 7, 2011
State of Karnataka by its under Secretary to Government Water Resources Department (Service-B) and The Chief Research Officer, K.E.R.S. Coastal Engineering Division Vs. B. Krishna, S/o Bettaiah, Contractor and The Asst. Labour Commissioner and C	March 25, 2011
State of Karnataka by Magadi Road Police Vs. Basavalingaiah and others	April 12, 2011
STATE OF KARNATAKA BY SUB INSPECTOR OF POLICE Vs. PANIYERAVARA MANI	April 12, 2011
STATE OF KARNATAKA BY THE COMMISSIONER OF COMMERCIAL TAXES BANGALORE Vs. ANANTHA REFINERY PVT LTD	August 11, 2011
State of Karnataka by the Sub Inspector of Police Anti Dowry Cell C.O.D. Vs. K.V. Prakashbabu S/o. Venkataramanappa, Venkataramappa S/o. late Rangappa and Lakahmidevamma W/o. Venkataramanappa	July 19, 2011
State of Karnataka By Turuvekere Police Vs. Thammannagowda @ Thammanna S/o Ningappa	December 5, 2011
State of Karnataka By Ulsoor Police Station Vs. Keshava and others	March 28, 2011
State of Karnataka by Virajpet Rural P.S. Vs. V.T. Manjaiah @ Manjunatha @ Papu, S/o. Thimmaiah	November 9, 2011
State of Karnataka rep. by its Chief Secretary and another Vs. Sri. K. Shivanna S/o. Khadrappa and others	September 8, 2011
State of Karnataka rep. by Sullia Police Vs. H.T. Tata Murthy S/o H.S. Tippaiah, P. Govinda Bhat S/o Narayana Bhat and Jayappa S/o Somappa	July 7, 2011
State of Karnataka Represented by The Assistant Commissioner, Muzarai Department, Corporation area, Bangalore - 560001, Represented by Sri. N. Rammurthy Vs. M.S. Nagendra Kumar, S/o M.J. Subbaiah and others	July 22, 2011
State of Karnataka Through Holehonnur Police Vs. Sri S. Nagesh and others	March 4, 2011
State of Karnataka through the Police Sub Inspector Vs. Suresh, S/o Late Muthanna	July 13, 2011
State of Karnataka, By Dharwad Rural Police Station Vs. Dharmappa Bdddikayee S/o Bheemappa Bucddikayee	January 6, 2011
State of Karnataka, by its Secretary, Department of Industries and Commerce, M.S. Building, Bangalore - 1 and The Commissioner for Sericultural Development and Director of Sericulture, M.S. Building, Bangalore - 560 001 Vs. H. Halappa, S/o Chann	July 22, 2011
State of Karnataka, By its Secretary, Department of Personnel and Administrative Reforms Vidhana Soudha, Bangalore, The State of Karnataka, Represented by its Secretary, Department of Health and Family Welfare Services, Vidhana Soudha, Bangalore and The C Vs.	November 3, 2011
State of Karnataka, by its under Secretary to Government, Water Resources Department (Service-B) and The Chief Research Officer, K.E.R.S. Coastal Engineering Division Vs. Ahamed John S/o Imam Basheer and The Asst. Labour Commissioner and Control	April 21, 2011
State of Karnataka, By J.P. Nagar Police, Bangalore Vs. Rajesh @ Raja @ Ilu	February 25, 2011
State of Karnataka, by Lokayuktha Police Vs. B.K. Srinivasamurhty, S/o Kariyanna	June 22, 2011
State of Karnataka, by Lokayuktha Police, Mysore Vs. Sri B.M. Moganna Gowda, S/o Late Madegowda	July 22, 2011
State of Karnataka, by PSI, Police Wing City Division, Karnataka Lokayuktha, Bangalore Division Vs. D.K. Lakshmana Gowda, Instructor, Govt. Tool Room and Training Centre	September 21, 2011
State of Karnataka, by Secretary to Government Revenue Department and The Deputy Commissioner Vs. W.M.L. Saldhana, B. Saldanha, both S/o I.A.L. Saldanha, represented by their Power of Attorney Holder Sri. M.W.L. Saldanha and Dr. M.J. Saldahna@re	March 8, 2011
State of Karnataka, by the Sub-Inspector of Police Vs. Champakavathi, W/o. Rangaswamy	September 22, 2011
State, Rep, By Ramanagara Police Vs. Satish and another	August 2, 2011
Stddeshwari Griha Nirman Private Limited, A Company incorporated and Registered under the Indian Companies Act, 1956, Having its registered office at No. 7, Chittaranjan Avenue, Kolkatta - 700 072. Rep. by Ashwin Sancheti, DGM of the petitioner Company. a Vs.	September 16, 2011
Stella DSouza, James D Souza and Miss Leena DSouza Vs. Robert P.D Souza, S/o Luise D Souza	December 8, 2011
Subbalakshmi W/o Late Sannappa Vs. The State of Karnataka rep. by Secretary Urban Development Department, The Commissioenr and Director of Municipal Administration, The Deputy Commissioner and The City Municipal Council rep. by its Chief Officer	March 1, 2011
Subbanna, S/o. Siddappa Vs. Smt. Gowramma, W/o. Mahadevappa G.M.	November 4, 2011
Subbarayappa, S/o. Lingappa Vs. New India Assurance Co., Ltd., rep. by its Divisional Manager, DO-II. Unity Building, 4th Floor, Tower Block, J C Road, Bangalore-2 and K. Shashikumar, S/o. M. Krishnappa, Nayanda Halli, Paterna Halli Post. Chikka	November 9, 2011
SUBHADRA Vs. M NARASIMHA MURTHY	October 13, 2011
Subhadramma Vs. P. Muthuswamy and another	November 15, 2011
SUBHADRAMMA Vs. ANEES BANU	November 22, 2011
Subhakar Poojary, S/o. Late Anni Poojary Vs. K.S. Kalluraya S/o. Late Rama Krishnayya, Padma Nilaya, Canara, High School Road, Dongarakeri, Mangalore. and New India Assurance Company Ltd., Branch Office; Rambhavan Complex, 1st Floor, Kodialbail,	August 16, 2011
Subramani Vs. Sri. Dharani S/o. Sampathachahy	February 7, 2011
SUBRAMANI Vs. D V CHANDRASHEKAR	June 14, 2011
SUBRAYA BHAT Vs. STATE OF KARNATAKA	December 5, 2011
SUBRAYA BHAT Vs. STATE OF KARNATAKA	August 5, 2011
Suchithra Nair W/o Col. G.K. Tulasidaran Nair, rep. by P.A. Holder G.K. Tulasidaran Nair Vs. Sri. S.K. Thanga Raj S/o Simson	June 20, 2011
Sudhakara, M. S/o Bollianna Gowda and Pramod Rai S/o Anand Rai Vs. State of Karnataka represented by its Secretary Department of Mines and Geology, The Deputy Director Department of Mines and Geology, Subramanya K. S/o Padmayya Gowda and Ramanan	March 3, 2011
Sudharshan S/o Anjaneya Vs. Sri B.C. Mahesh, S/o B.R. Chandrashekar, R/a No. 73/5, Near Govt. School, BSK 3rd Stage, Kathrigupe Brilliant College Road, Bangalore-85 and The Manager, ICICI Lombard Gen Ins Co. Ltd., Regional Office, Prestage Parma	November 4, 2011
Sudhesh Vs. K. Raghavendra and The United India Insurance Co. Ltd., Divisional Office by Its Divisional Manager Krishna Complex, 2nd Floor G.B. Panth Road. Udupi	July 22, 2011
Sudhir Papers Ltd. Vs. Commissioner of Central Excise., Bangalore-I	March 28, 2011
SUGUNA Vs. SUNIL KUMAR HOLLA	April 26, 2011
Suhas S/o Somasekhar Vs. The Oriental Insurance Co. Ltd. by its Manager and B.G. Rajasekhar S/o Gurubasappa	January 21, 2011
Sultan S/o. Wazeer Ali Vs. The State of Karnataka By State Public Prosecutor, High Court of Karnataka, Manchenahalli Police, Gowribidanur Taluk, Chikkabalapura District	August 19, 2011
SUMA NARAYANAPPA Vs. MANAGING DIRECTOR CPC CO LTD	April 19, 2011
Suma, W/o Shri Veerabhadrappa Vs. Shri Veerabhadrappa, S/o Chennappa, C/o Shri Basavaraj PC No. 412 Retired Lineman, Mescom and Shri Basavaraj, S/o Veerabhadrappa	July 22, 2011
Sumithramma W/o D.H. Basavaraju Vs. Smt. Halamma W/o late K.Y. Jayanna, and others	November 8, 2011
SUNANDA Vs. BHARAT NAIK	January 31, 2011
Sunanda Shedthi Vs. Sri B. Jayadeep Rao S/o Bhaskar Rao Major, Bramaramba Motors, Bajpe, Mangalore and United India Insurance Co Ltd Saldana Building, Mangalore, D.K	October 15, 2011
Sundara Bhandari S/o Vasu Bhandari Vs. The State of Karnataka Rep. by its Secretary Dept of Revenue M.S. Building Bangalore and others	November 8, 2011
Sundara Gowda S/o Aithappa Gowda Vs. B. Purushothama S/o H. Parameshwara	January 20, 2011
Sundaramma, W/o. T.S. Rajashekar Vs. Naresh Kumar Agarwal, S/o. Shyam Lal, major, Meenakshi Centre Building and Material Suppliers, Hennuru Bande, Hennur Road, Bangalore District and others	April 12, 2011
Sundari Bai, W/o. Late Sri. R.D. Mendon Vs. State of Karnataka, By its Secretary to the Government of Karnataka, Revenue Department, Bangalore-560001, Smt. Sundari Shedthy, D/o. Doddakka Shedthy	December 12, 2011
Suneesh Kumar Jain S/o Late Danya Kumar and Prakash S/o Krishnappa Poojary Vs. State of Karnataka by Station House Officer	January 31, 2011
Sunil @ Pragi S/o Late Nanja Nayak Vs. State by Ramamurthy Nagar Police Station rep. by Public Prosecutor	January 5, 2011
Sunil S/o Chandrashekar Vs. The State of Karnataka	March 25, 2011
Sunshine Recreation Association, represented by its Vice-President Sri. G. Shekar Vs. The State of Karnataka, represented by its Secretary Home Department and others	March 11, 2011
Superintendent of Police, Bellary District, Bellary, The Director General and Inspector General of Police, Nrupathunga Road, Bangalore, The Secretary, Department of Home, Vidhana Soudha, Bangalore and The Accountant General, In Karnataka, Near Park House, Vs.	November 2, 2011
Supriya Rajesh Vs. State of karnataka rep. by its secretary revenue department Ms Building, Mbedkar Veedhi Bangalore and others	December 12, 2011
Surabhi Technologies, represented by its Proprietor, Sri K. Srinath, S/o Late A.S. Krishnamurthy Vs. Y.S. Consulting Pvt. Ltd. Sri K.R. Lakshmikanth Chief Executive Officer, Y.S. Consulting Pvt. Ltd. and Sri N. Gurudatta, S/o S. Narayana Rao, Di	March 14, 2011
Suraleen Sarkar S/o Mr. Surajit Sarkar Vs. State of Karnataka by Jnanabharathi Police Station	February 2, 2011
Surana Industries Ltd. No. 10/1, 2nd Main Road New Timber Yard layout Bangalore 560 026 Rep. by its General Manager-Accounts Sri. S.S. Deshpande Vs. The Commercial Tax Officer (Enforcement), South Zone-15 VKT-2, 2nd Floor, 80 ft. Road Near Natio	December 9, 2011
Surendra Nayak, S/o. Venkatesh Nayak Vs. The Land Tribunal Udupi	December 8, 2011
Suresh Agencies Vs. Commissioner of Commercial Taxes, Karnataka and another	January 13, 2011
SURESH BALAKRISHNA Vs. MAHADEV NINGAPPA PIRAGI	February 25, 2011
Suresh Mallya, S/o. Late K. Nagesh Mallya and others Vs. The Karnataka Forest Development Corporation and others	August 10, 2011
SURESH S PATIL Vs. MANAGEMENT OF ESCORTS MAHLE	July 25, 2011
Suresh V. S/o Venkatesh V. Vs. State by hoskote P.S. rep. by State Public Prosecutor High Court of Karnataka	January 20, 2011
Suresha K S/o Krishnappa Vs. State of Karnataka represented by Kamakshipalya Police Station rep. by State Public Prosecutor Office of S P P High Court Buidling Bangalore	December 5, 2011
Suresha Son of late Srinivasa Vs. The State of Karnataka, represented by Learned Public Prosecutor High Court of Karnataka Bangalore	December 2, 2011
Susheela Poojarthy Vs. Durga Prasad Hegde @ Babanna	July 22, 2011
Susheelamma Vs. Pavan Kumar V	December 7, 2011
Susheelamma W/o. Nagaraja Vs. Smt. Padmamma W/o. Late L. Chandrashekharaiah	December 5, 2011
Sushila Bai, W/o. Ambrishvarma Desai Vs. The State of Karnataka, Represented By Its Secretary Revenue Department. M.S. Building, Dr. Ambedkar Road, Bangalore-560 001 and The Land Tribunal, Dharwad, R/By Its Chairman, Dharwad	January 11, 2011
Sutapa Dey W/o Mr. Mrinmoy Das and Mr. Mrinmoy Das S/o Mr. Ganesh C. Das Vs. Nil	February 4, 2011
SUVARNA Vs. MURTUJSAB	August 3, 2011
SUVARNA KOM RATNAKAR SHET Vs. RATNAKAR VINAYAK SHET	July 6, 2011
Swamy @ Guruswamy S/o. Mallikarjuna Vs. State of Karnataka by H.A.L. Police rep. by State Public Prosecutor	March 4, 2011
Swetha Mothikane, W/o Shamantha Devele M.Y., D/o. M.V Ajith Kumar Vs. Shamantha Davele M.Y., S/o Yashvantha Rao Davele	November 9, 2011
Syed Anwar S/o Late Obedulla Vs. Smt. Thippamma W/o. Ningappa and The Branch Manager National Insurance Company Ltd.	September 21, 2011
Syed Firaz Ahamad, S/o Mir Samiulla Vs. G. Lokesha, S/o Lakshmi Narasimiaha, Mahindrappa, S/o. Arasappa Owner of Tractor and Trailor Bearing No. KA- 14/ M-1125/ 1126 and The Oriental Insurance Co. Ltd. by its Manager	March 15, 2011
Syed Gafoor S/o. Syed Hayath, Class I-P.W.D. Contractor Vs. The Government of Karnataka by its Chief Secretary and others	September 19, 2011
Syed Izar S/o. Syed Jaffer Mohiddin Vs. Miss. Rekha D/o. Shivamurthappa and others	January 5, 2011
SYED MUDEER Vs. CHIEF EXECUTIVE OFFICER KARNATAKA BOARD OF WAKFS	March 23, 2011
Syed Rahamathulla S/o Syed Zaleel Sab Vs. Smt. Noorunnisa Begum W/o M. Ayuskhan, Prop. ATS Transports and New India Assurance Company Ltd.	September 21, 2011
Syed Salman, S/o. Late Nawaz Vs. Ulsoor Police Station, Bangalore, rep. by The State Public Prosecutor High Court of Karnataka	April 6, 2011
Syed Zameer S/o Syed Pyru Vs. Babu and National Insurance Company Ltd.	July 18, 2011
Synopsys (India) Private Limited 5th Floor, Tower A Rmz Infinity No. 3, Old Madras Road, Benniganahalli Bangalore 560 016 Vs. NIL	July 22, 2011
T H SIDDAPPA Vs. H K KALLAPPA	April 19, 2011
T MARY Vs. COMMISSIONER OF POLICE BANGALORE CITY	January 7, 2011
T N NARAYAN GOWDA Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT	May 26, 2011
T NAGARAJ Vs. STATE OF KARNATAKA	February 24, 2011
T Narasimha Murthy S/o Late Thippaiah Vs. Shri T Harish S/o Late Thippaiah	December 9, 2011
T Thimmaiah @ Sannathimmaiah, S/o Huchappa, Hindu Vs. The General Manager, BMTC. Transport House, K H Road. Shanthinagar, Bangalore-50 027 and The Branch Manager, United India Insurance Co. Ltd., DO-IV, 19-19/1, II Floor, South End Road, Basavan	July 22, 2011
T V SUNDARAM IYENGAR AND SONS LTD Vs. STATE OF KARNATAKA	February 4, 2011
T VENKATESH REDDY BANGALORE Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF HOUSING AND URBAN DEPARTMENT BANGALORE	October 12, 2011
T VENKATESHAN Vs. KARNATAKA STATE TRANSPORT AUTHORITY	June 15, 2011
T VIJAYALAKSHMI Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	June 20, 2011
T. Chikka Venkatappa Reddy S/o. Late Thimmaiah Vs. The Special Additional Land Acquisition Officer, BDA and The Chairman, Bangalore Development Authority	September 19, 2011
T. Jagannatha Shetty Vs. A. Shashiprabha	October 18, 2011
T. Mallesh S/o. Thannellappa Vs. National Insurance Company Ltd., by its Manager and Sri. Harishkumar V. S/o. Venkata Rao	March 4, 2011
T. Murthy S/o Late Thimanna and Sri Basavaraju S/o Munisiddappa Vs. The Municipal Director, Director of Municipality and others	March 11, 2011
T. Nagaraj, S/o. Sri Thippeswamy and others etc. etc. Vs. The State of KarnataKa by its Principal Secretary To Government Transport Department, The Commissioner for Transports and The Regional Transport Officer and The Registering Authority and	February 24, 2011
T. Narayanaswamy S/o Late Thimmarayappa Vs. The Divisional Controller KSRTC Bangalore Central, Division, K.H. Road, Shanthinagar, Bangalore-560 027, The Assistant Labour Commissioner and Controlling Authority, Karmika Bavan, Rannerruchatta Road,	December 9, 2011
T. Raghavendra Shanbhogue, S/o. Pundalika Shanbhogue Vs. T. Laxminarayana Hathwara, S/o. Venkatachala Hathwara	December 7, 2011
T. Srinivasan S/o K. T. Thangamurthu Chettiar Vs. Sri O. Shivarama Bhat, Adv. and C. Naganna S/o Late Chikkadasa Shetty	December 5, 2011
T. Sudarshan S/o Dr. Thimmegowda Vs. State of Karnataka by Nandini Layout Police	January 31, 2011
T. Venkatesh Reddy Aged About 48 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village Begur Hobli, Bangalore South Taluk, Bangalore and T. Keshava Reddy Aged About 46 Years S/o Late Thimmareddy R/o Deverchikkanahalli Village, Begur Hobli, Bangalore S Vs.	October 12, 2011
T.A. Mahesha @ Madappa S/o. Late T.K. Aiyappa Vs. The State Madikeri Town Police Station by Learned S.P.P.	November 8, 2011
T.B. Udaya Shankar Aradhya S/o. Late T.B. Basavaradhya Vs. Smt. T.U. Shobha Aradhya, W/o Udaya Shankar Aradhya	March 14, 2011
T.C. Nagaraju, S/o late T. Chennappa Vs. State by Lokayuktha Police, Bangalore City	October 20, 2011
T.C. Rajashekar, S/o. Late Cinnappa Reddy Vs. The Divisional Controller and Disciplinary Officer	February 15, 2011
T.G. Veerappa, Son of Sri T.P. Ganapathi Vs. The Management of Dynamic Hydraulics Ltd. represented by its General Manager	March 1, 2011
T.K. Ansar S/o. Usman Vs. State of Karnataka by Ponnampet Police Station	March 3, 2011
T.K. Lakshmegowda, S/o. Sri. Kempegowda Vs. M/s. Oriental Insurance Company Limited. Do-II, No. 663-3, 1st Main Road, Defence Colony, Indiranagar, Bangalore-560 038. Represented by Its Manager and Sri. M.D. Murthy, Major, S/o. Late Sri. Narasimh	October 15, 2011
T.K. Rajan S/o Kunni Pillai Vs. State of Karnataka rep. by its Secretary Department of Public Works, The Executive Engineer PWD Department Port and Inland Water Transport and Karnataka Road Development Corporation Ltd. represented herein by its	March 25, 2011
T.M. Ganeshan S/o B. Marappa Goundar Vs. The Regional Transport Authority Chitradurga Region Chitradurga, by its Secretary, Sri N. Chandrashekar S/o Late Sri K. Ningappa	October 20, 2011
T.N. Krishnamurthy S/o Late Narasegowda, Sri M. Byregowda S/o Late Muniyappa @ Thotappa and Smt. Jayamma W/o Sri D. Ramaiah Vs. State of Karnataka by its Secretary, Commerce and Industry Department Vidhana Soudha and The Special Land Acquisition	September 21, 2011
T.N. Narayan Gowda Vs. The Principal Secretary, Urban Development Department and another.	May 26, 2011
T.R. Hanumanthappa, by its proprietor, Sri T.R. Manjunath Vs. The Secretary Agricultural Producing Marketing Committee and The Director Agricultural Marketing Committee	January 20, 2011
T.R. Swamy S/o Late T.M. Rangappa Working as Additional Chief Development Officer at Karnataka Industrial Areas Development Board Vs. State of Karnataka by its Principal Secretary to Government Department of Commerce and Industries, Karnataka In	March 14, 2011
T.T. Feeds Corporation, Rep. by its Managing Partner, A.S. Siddique Vs. T. Prakash, S/o. Thimmaiah	December 14, 2011
T.T. P. Technologies Pvt. LTD. rep. by its Managing Director Vs. The Regional Provident Commissioner (C and R) and The Assistant Provident Fund Commissioner Recovery Officer	January 19, 2011
Tata Elxsi Limited A Company incorporated under The Companies Act, 1956 represented by its Associate Manager legal sri kiran M. Nadagoudar Vs. Point Red Telecom Limited (Earlier Pointred Telecom Private Limited) A Company incorporated under The	July 15, 2011
TCI Finance Ltd., Vs. M/s. Nuoor Wires Ltd.	December 7, 2011
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. STATE OF KARNATAKA	November 24, 2011
TENAX INDIA STONE PRODUCTS PVT LTD Vs. AANKIT GRANITES LTD	February 28, 2011
Texport Syndicate (India) Ltd. Vs. Joint Secretary, M.F. (D.R.)	January 31, 2011
THAKRAL SERVICES INDIA LTD Vs. STATE	March 31, 2011
THAMMAIAH Vs. M MOHAMMAD ALI	April 19, 2011
Thayamma W/o Manjegowda Vs. The Manager The Oriental Insurance Co. Ltd., I Floor, S S Complex, Subhash Circle, Hassan 573113 and H.B Narashimamurthy S/o Bettegowda	December 7, 2011
THE COMMISSIONER OF CUSTOMS Vs. T.V. MOHAMMED AND ANOTHER	September 29, 2011
THE EXECUTIVE ENGINEER, KARNATAKA HOUSING BOARD Vs. MALLESHAPPA DECEASED BY LRS	November 2, 2011
THE MANAGING DIRECTOR, K.S.R.T.C. Vs. SHIVAPRASAD	November 8, 2011
THE SECTION OFFICER, HESCOM LTD. & ORS. Vs. SMT. PARAWWA & OTHERS	April 21, 2011
Thimma Raju S/o Venkatesh Vs. State by Ramanagara Rural Police represented by State Public Prosecutor, High Court of Karnataka High Court Building Bangalore -560001	December 2, 2011
THIMMARAYAPPA Vs. P R MANJUNATH	April 21, 2011
Thimmegowda @ Papegowda S/o Mudalugowda Vs. Mohankumara S/o Dyavegowba Kasaba Hobli, Holenarasipura Taluk, Hassan District and The Oriental Insurance Co. Ltd., Hassan rep by Its Counsel Sri R Ganesh Shetty	December 7, 2011
THIPPAIAH S/O MARIGOWDA AND ORS Vs. GOPAMMA W/O LATE RANGAIAH AND ORS	January 12, 2011
THIPPAMMA W/O LT NINGAPPA AND ORS Vs. NATIONAL INS COMPANY LTD AND ORS	September 21, 2011
Thippamma, W/o Basavalingappa Vs. Sri. U. Manjunath, S/o Utterappa	December 5, 2011
Thippeswami Vs. Girish H. M. S/o. H. G. Mruthyunjaya	November 2, 2011
THIRTHARAMA Vs. STATE OF KARNATAKA	January 28, 2011
Thomas S/o Late Jacob and others Vs. State By Hannur Police Represented By S.P.P High Court Building, Bangalore	December 8, 2011
Thuiasamma W/o Puttaswamy and others Vs. Union of India Ministry of Women and Child Development, D-I Section A Wing, Shastri Bhavan New Delhi, Rep by its Secretary and others	November 2, 2011
TIMES VPL LIMITED REPRESENTED BY ITS HEAD HR R SURESH KUMAR Vs. UNION OF INDIA	April 11, 2011
Tippu Anees @ Anees, S/o Tippu Mustafa Vs. State of Karnataka by S.H.O.	April 20, 2011
Toyota Kirloskar Auto Parts Pvt. Ltd. Vs. C.C.E., LTU Bangalore	October 13, 2011
TOYOTA KIRLOSKAR MOTOR (P) LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	January 7, 2011
TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 28, 2011
Tractors and Farm Equipment Limited Vs. State of Karnataka	March 3, 2011
TRIBUVAN MOTORS Vs. STATE OF KARNATAKA	September 8, 2011
Tropicana Beverages (Now known as Pepsico India Holdings Pvt. Ltd.) Vs. State of Karnataka and others	April 5, 2011
TRS NIRMAN Vs. UNION OF INDIA	April 26, 2011
TULASMMA K Vs. JASSARAM	December 7, 2011
TUNGABHADRA SUGARCANE AND BANANA GROWERS ASSOCIATION Vs. GOVERMENT OF KARNATAKA	July 15, 2011
Tushar Kant S/o Y.T. Singh Vs. The State of Karnataka Represented By The Station House Officer Ulsoor Gate Police Station Bangalore City Through The State Public Prosecutor High Court Building Bangalore-01 and N. Lakshmanan Additional Director-P	November 11, 2011
U Abu Arafath Vs. Md. Rafeeq S/o Parhunni	November 9, 2011
U SADANANDA UDUPA Vs. KUSUMA SHEDTHI	September 19, 2011
U. Ramakrishna Bhat, Since Deceased By His L.R. Vs. State of Karnataka, Rep, By The Police Inspector, Police Wing	August 10, 2011
U.R. Kantharaju, Siddaramu and Chandru All are Sons of Lingaji Ramaiah Vs. State by Mandya Rural Police, represented by S.P.P.	January 14, 2011
UB NIZAM BREWERIES PVT LTD Vs. STATE	April 21, 2011
Uday Rai Vs. Mr. Sunder K. Shetty	December 8, 2011
UDAYAN C.K. Vs. SHIVA KUMAR & ORS.	September 23, 2011
Ullepadi Ganigarike Virodi Samithi (R) rep. by its Secretary Krishna S/o. Porala Mestry Vs. Deputy Commissioner and others	March 4, 2011
ULTRAFILTER GAMBH Vs. ULTRAFILTER INDIA PRIVATE LIMITED	August 26, 2011
UMADEVI Vs. CHANDRASHEKHARAIAH	December 15, 2011
Umadevi W/o. Late S.V. Nagaraj and Santosh S.N. S/o. Late S.V. Nataraj (Since minor represented, by His mother Smt Umadevi W/o. Late S.V. Nagaraj) Vs. Smt. Dhakshanamma W/o Shivarudrappa Malvi, As she is insane rep. by her next friend Husband Sr	August 19, 2011
Umavathi W/o Late Govindaswamy Vs. Sri. Dhananjaya S/o Siddappa and The Oriental Insurance Company Ltd.	September 21, 2011
Umur Khayam Khan S/o Late M. Ayub Khan Vs. G.L. Venkatachalapathy Shetty S/o Lakshminarayana Setty	November 9, 2011
UNION OF INDIA Vs. FLOWSERVE MICROFINISH VALVES PVT. LTD	August 12, 2011
UNION OF INDIA Vs. NABIN DESIGNERS AND CONSTRUCTIONS P LTD	February 21, 2011
UNION OF INDIA Vs. SRI GURULAL SINGH SANDHU	January 3, 2011
Union of India by Inspector/RPF Southern Railway BYPL, Bangalore City Vs. Firoz S/o MD. Kasih	December 2, 2011
Union of India, by Secretary, Cabinet Secretariat, Room No. 7, (Spl. Wing), Bikaner House Annexe, Shajahan Road, New Delhi-110001 Vs. H.G. Bhaskar, S/o Shri H. Ganesh	June 27, 2011
Union of India, Represented by the Secretary to Government Ministry of Railways, Rail Bhavan, New Delhi and others Vs. Sri Lewellyin Joseph, S/o. late Mr. Cottar, Sri Manak Lal S/o late mohan Lal, Sri B.N. Mohan, S/o. Sri Narasiah and Sri J. Sur	November 3, 2011
UNITED BREWERIES (HOLDING) LTD BANGALORE Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED BANGLORE	August 16, 2011
UNITED BREWERIES LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD	November 16, 2011
United Communications, Udupi Vs. Commissioner of Central Excise, Central Excise Commissionerate	October 15, 2011
UNITED INDIA INSURANCE CO LTD Vs. PALANNA	April 8, 2011
UNITED INDIA INSURANCE CO LTD Vs. SRI NANJUNDA SWAMY	March 17, 2011
UNITED INDIA INSURANCE CO LTD Vs. GURURAJ	May 31, 2011
UNITED INDIA INSURANCE CO LTD Vs. N PRAKASH	May 25, 2011
UNITED INDIA INSURANCE CO LTD Vs. LUVIZA FERNANDIS	May 25, 2011
UNITED INDIA INSURANCE CO LTD THROUGH ITS REGIONAL OFFICE Vs. BASANAGOUDA	March 3, 2011
United India Insurance Co Ltd, B.H. Road Jayadevappa Complex, Tumkur Now rep. by M/s United India Insurance Co Ltd. Regional Office 25, Shankaranarayana Building M.G. Road, Bangalore - 1 rep. by its Regional Manager Vs. Lakshamma W/o Late Muthur	November 8, 2011
United India Insurance Co. Ltd. Vs. Sri. Honnagangaiah S/o. Late Gangappa, Smt. H.J. Sheeba W/o. C R Ravishankar, Smt. J. Sheela, D/o Late H. Jagadish, W/o. Mahadevaiah and L.M. Manjunath S/o. Late L.G. Mariyappa	January 19, 2011
United India Insurance Co. Ltd. by its Assistant Manager Vs. Shivananjamma and others	March 15, 2011
United India Insurance Co. Ltd. duly represented by The Regional Manager United Insurance Co. Ltd. by its Manager Vs. Smt. Parvathamma, W/o Late Sri Mahadevappa and others	March 11, 2011
United India Insurance Co. Ltd. rep. by its Divisional Manager Sri R.N. Nayak Vs. Smt. Luviza Fernandis W/o. Late John Ivon Fernandis and others	May 25, 2011
United India Insurance Co. Ltd., Divisional Manager, Through Branch Office, Hanamashetty Building, Gurukul Road, Bijapur Now Reprsented By Divisional Manager, Jawali Complex, Gulbarga Vs. Revappa S/o Gurusangappa Jogi, Dist: Bijapur, Smt. Hanama	July 22, 2011
United India Insurance Co. Ltd., now represented by its Regional Manager Vs. Suresha, S/o Rangegowda and Marigowda, S/o Javaregowda	June 7, 2011
United India Insurance Co. Ltd., through its Regional Office rep. by its Deputy Manager Sri. P.S. Chhuasa Vs. Sri. Mallikarjuna S/o Kempa Kariyappa @ Kenchappa and Sri. G.V. Shivakumar S/o G.K. Veerabhadrappa	March 14, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUMTAZ BEGUM	August 8, 2011
United India Insurance Company Limited Branch Office: Chickamagalur represented by its Divisional Office B.H. Road, Shimoga represented by its Divisional Manager Vs. Sri. Palani Bin Thirappa	August 18, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. VARIJA	April 1, 2011
UNITED INDIA INSURANCE COMPANY LTD , BANGALORE, BY MANAGER Vs. KRISHNA, MANDYA CITY	April 8, 2011
United India Insurance Company Ltd., by its Manager Vs. Jayanna, S/o Thippeswamy and T. Rajappa, S/o Thippeswamy	June 17, 2011
UNITED TELECOMS LTD. Vs. COMMISSIONER OF CUSTOMS	June 2, 2011
UPENDRA Vs. DIVISIONAL MANAGER	January 4, 2011
UPLUS BATTERIES PVT. LTD. Vs. UNION OF INDIA	February 10, 2011
Usha @ Usharani W/o Rajendra Prasad Vs. State of Karnataka rep. by Nonavinakere Police Station and Ms. N. Kalpana W/o M. Sateesh	March 29, 2011
USHA W/O G VIJAYBHASKARA REDDY AND ORS Vs. SUBRAMANYA BHAT S/O RAMDAS BHAT AND ORS	November 9, 2011
V ANAND S/O H VENKATRAMAIAH AND ORS Vs. GOVERNMENT TOOL ROOM & TRAINING CENTRE AND ORS	November 8, 2011
V B SUJATHS Vs. J CHANDRA PRAKASH J	February 2, 2011
V GOVINDAPPA Vs. KARNATAKA STATE FINANCIAL CORPORATION	August 5, 2011
V K V SARMA Vs. INDIRA SARMA	August 21, 2011
V KV SARMA Vs. MS INDRA SARMA	August 12, 2011
V M RAMAKRISHNA Vs. STATE BY MADDUR POLICE STATION	December 12, 2011
V NANDAKUMAR Vs. M INDUMATHI	June 10, 2011
V R IYER S/O LT R V RAMAN AND ORS; BANGALORE DEVELOPMENT AUTHORITY BY ITS COMMISSIONER Vs. D NARAYANAPPA S/O LT DODDAIAH (SINCE DECEASED AND ORS ; D NARAYANAPPA S/O LT DODDAIAH (SINCE DECEASED, REP BY HIS L RS SMT MANGAMMA @ KAMALAMMA W/O LATE D NARAYANAPPA AND ORS ) AND ORS	March 25, 2011
V Rangappa S/o Sri Chikkavenkataramanappa Vs. The Assistant Commissioner, Ramanagaram Sub Division Ramanagaram Bangalore Rural District, Smt Jayamma D/o Late Kenchathimmaiah @ Kenchagappa	November 9, 2011
V S Basave Gowda S/o Late V.N. Shivannagowda and Sri B Ramanna S/o Late Thulajappa Gowda Vs. The Executive Engineer O and M Division, Bescom, Tiptur., Superintendent Engineer Bescom, Tumkur and The Managing Director Bescom K.R. Cricle, Bangalore	November 9, 2011
V S LAD Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED	September 7, 2011
V VENKATESHA S/O VENKATAGANGAIAH Vs. S DHANASHEKARAN S/O CHENNI MALAT	January 11, 2011
V. Basavarajappa S/o P. Veerappa Vs. Basavarajaiah S/o Parvathaiah	December 8, 2011
V. Govindappa Since Deceased By Lrs. and others Vs. Karnataka State Financial Corporation and others	August 5, 2011
V. Gunapala Banga, S/o Dejappa Banga Vs. The Director of Public Instruction and Sri Dharmasthala Manjunatheshwara Secondary School	March 24, 2011
V. Jagadeesh S/o. Vadivelu Vs. Smt. Bhagu Bai W/o. V. Jagadeesh	December 8, 2011
V. Krishha Vs. State by Vijayanagar Police	January 3, 2011
V. Lakshmana Murthy S/o Venkatappa and others Vs. The State of Karnataka by its Secretary Department of Revenue and others	January 20, 2011
V. Lakshminarayana Son of Late Venkatappa Vs. The Special Deputy Commissioner and others	September 19, 2011
V. Lalith Kumar Jain S/o Veerchand H Vs. Anand Kumar. V.P. S/o Parameshwarappa	July 22, 2011
V. Malar, W/o. late Venkatesh and others Vs. Union of India (UOI), represented by The General Manager, South Western Railway	August 22, 2011
V. Muniswamy S/o late Venkatappa Vs. The Commissioner Bruhat Bangalore Mahanagara Palike, Mission Road Bangalore-560002 and Assistant Revenue Officer BBMP., Koramangala Sub-Division Ward No. 68/148 Bangalore-560032	November 2, 2011
V. Nandini D/o. Venkatesh and V. Bharath Kumar S/o. C. Venkatesh Vs. The Vice Chancellor Bengalooru University, The Registrar (Evaluation) Bengalooru University and The Principal Vidyavahini First Grade College	February 1, 2011
V. Narayana Murthy, S/o. Vendataswamappe and N. Rukmani Mrthy, W/o. V. Narayana Murthy Vs. M/s. Maba Corporate Service Pvt. Ltd., Represented by its Manager and P.A. Holder, H. Puttasame Gowde, Major, No. 185/1, J.C. Complex Annexe, Sirur Park R	August 17, 2011
V. Navinishwaran, S/o. M. Vishwanathvelu, Sri M. Vishwanathvelu, S/o. Late Sri. Velu Vs. Mr. V.K. Arunkumar	November 8, 2011
V. Nithin Kumar, S/o. N. Venkatesh Vs. State of Karnataka, By Kamakshipalya Police Station, Represented By State Public Prosecutor, High Court of Karnataka, Bangalore-560001	July 22, 2011
V. Premkumar S/o Velayudam and others Vs. The Vyalikaval House Building Co-operative Society Ltd.	February 14, 2011
V. Susheela, W/o. A. Anthoni Raj, Philomina, W/o. Late R. Raj and A. Stephen (Minor), S/o. Late A. Anthoni Raj, represented by Smt. Philomina Vs. Oriental Insurance Co. Ltd. by its Manager and Amanath Motors Owner Co-operative Society Ltd.@respo	March 25, 2011
V.A. Shivakumar S/o. Anantakrishna V.N. Vs. The State of Karnataka (Vijayanagara Police Station, Bangalore) Rep. by The Learned Public Prosecutor	December 23, 2011
V.E. Commercial Vehicles Limited through Authorised Signatory Mr. Rajesh Arora Co. Secretary Vs. State of Karnataka through The Principal Secretary Transport Department, Karnataka State Road Transport Corporation through the Managing Director, B	January 21, 2011
V.G. Gokhale Vs. The Chief Engineer	March 15, 2011
V.K. Sasikala Vs. State represented by The Superintendent of Police and Special Public Prosecutor for Special Court	July 21, 2011
V.M. Confectionery Ltd. Unit II, No. 135, Kavalbyrasandra, Bengaluru-560 032, rep. by its Director V.M. Siddique. S/o V.M. Barkathulla and V.M. Siddique, S/o V.M. Barkathulla, Director, M/s V.M. Confectionery Ltd., Unit II. No. 135, Kavalbyrasandra, Benga Vs.	July 22, 2011
V.N. Chandrashekharaiah S/o V.C. Nanjundappa Hindu Vs. Smt. Nagarathna M.C. W/o V.N. Chandrashekharaiah	December 9, 2011
V.R. Jagadeesan S/o. Late P.V. Raghavan Vs. Sri J. Balaraj S/o. Late Sri R. Joseph	January 31, 2011
V.R. Somwanshi S/o. Ramarao Vs. Management of Karnataka State Agro Corn Products Ltd., Managing Director, Karnataka State Agro Corn Products Ltd. and Chairman and Board of Directors, Karnataka State Agro Corn Products Ltd.	September 20, 2011
V.S. Diwakar, S/o. S.V. Siddappa and others Vs. The State of Karnataka, By its Secretary, Department of Labor, Vidhana Soudha, Bangalore -1, Karnataka Pulpwood Limited, Vanavikasa 18th Cross, Malleshwaram, Bangalore - 3 Represented by its Chairm	December 2, 2011
V.S. Narayanarao, S/o. late Veerannaiah, Lalitha Nivas, 9th Cross, I Main. S.S. Puram, Tumkur, S.V. Parthasarathy, T.G. Subba Rao, Smt. Shanthalakshmi Subba Rao, W/o. late T.G. Subba Rao, Sri. Lakshmi Narasimha Nilaya, Jaikumar Layout. Behind Primary Heal Vs.	December 5, 2011
V.T. Switch Gears and Transformers Vs. Additional Commissioner of Commercial Taxes, Zone II, Bangalore	July 29, 2011
V.V. Ananth S/o V.R. Varadaraja Shetty Vs. Smt. R. Veena W/o A.V. Anath	March 4, 2011
VAHANNAPPA NINGAPPA BOLI Vs. MAHALINGAPPA MAHADEVAPPA BOLI	January 25, 2011
Vaijinath S/o Lingappa Sajjanshetty, Dist: Bidar Vs. Vasanthrao S/o Gunderao, Dist. Bidar, died by L.Rs. (Kamalabai W/o Late Vasanth Rao	November 2, 2011
Valere Power India Pvt. Ltd. Vs. Commissioner of C.Ex., Bangalore-I	September 23, 2011
Vanajakshamma, W/o. G.K. Chandrashekharappa and Sri. G.K. Chandrashekharappa, S/o. Patel Karibasappa Vs. S.B. Gangadhar, S/o. Siddalingappa and others	November 4, 2011
VANITHA Vs. STATE OF KARNATAKA	May 3, 2011
Vanitha M. @ Honnamma W/o. Late Mohan Mendon Vs. Shree Dev Transports Prop. M.S. Gandhi Rajhu S/o. R. Selvaraj, The Oriental Insurance Co. Ltd. rep: by the nearest Divisional Office, V. Loganathan S/o. K.N. Venkataramna and The Oriental Insuranc	January 5, 2011
VANITHA SEVA SAMAJA Vs. STATE OF KARNATAKA	January 4, 2011
VARALAKSHMI Vs. S MUNAVAR	April 19, 2011
Varamalakshmi W/o Late Gyarahalli Thammaiah Vs. State By Hassan Town Police Rep By Spp High Court Building, Bangalore, Shankar S/o Mahadev, Nandish S/o Rammurthy, Satish S/o Puttaraju	December 14, 2011
Varghese Kunchariya @ Kunchariya Varghese Vs. Anu K R D/o K. Rajagopal	July 22, 2011
Varija B. Shetty W/o. Balakrishna Shetty and Balakrishna Shetty S/o. late Honnayya Shetty Vs. K. Sundara S/o. Kunjanna Gowda, Ashok Kumar S/o. late Nemiraja Balipa and United India Insurance Co. Ltd.	February 4, 2011
Vasanth Colour Laboratories Ltd., Having its Registered office at No. 38-A, Kengal Hanumanthaiah Road, Bangalore - 560 027 Rep. by its Managing Director, Mr. Ranga Vasanth Vs. Smt Divya Devi W/o. Sri. Prem Singhji	April 12, 2011
Vasanth Kumar S/o Late Rajamuthu Vs. M/s The Oriental Insurance Co Ltd by its Divisional Manager 4th Floor, Leo Complex, M G Road, Bangalore -560001 and Sri Ramanna S/o Babu Melekudiya, Alur Dharmasthala Post Belthangadi Taluk Dakshina Kannada D	November 8, 2011
Vasanth Kumar. P S/o Putnamacher Vs. Smt. Mamaths. G.M.	December 9, 2011
Vasanthaa W/o. Late D. Krishna Vs. The Commissioner Bangalore Development Authority and Commissioner B.B.M.P.	September 9, 2011
Vasanthi D/o late Vasudeva Pangannaya and Udaya Pangannaya S/o Vasudeva Pangannaya Vs. Usha D/o late Vasudeva Pangannaya and others	November 8, 2011
Vasantkumar S/o. Datta Treya Auradi Vs. The State of Karnataka represented by SPP, Honble High Court of Karnataka, Circuit Bench	May 19, 2011
Vasudeva Naik S/o late Heriya Naik Vs. Mr. Siddique T S/o Moyin and The New India Assurance Co. Ltd. rep. by the nearest Divisional Office	February 4, 2011
Vasudeva, P S/o. Late - Puttappa S. Vs. Dr. D.S. Prakash Registrar Davanagere University Shiva Gagotri Davangere - 577002 and Sri. S.A. Kori The Registrar Vishveshwaraiah Technical University "Unana Sangarna", Santhe Basvahu Road Mache, Belgavi	October 28, 2011
Vasudha Ramabhadran, Daughter of Late N.Rambhadran Vs. Syndicate Bank Head Office, By Chairman and Managing Director, Manipal-576 119	November 21, 2011
Vathsala, S/o Diwakar Vs. The Secretary, Department of Home, Vidhana Soudha, Bangalore, The Commissioner of Police, Infantry Road, Bangalore City, Bangalore and The Inspector of Police, Frazer Town Police, Bangalore	December 9, 2011
Vectra Glosec Pvt. Ltd., Vectra House, 5th Main, No. 15, 1st Main, Gandhinagar, Bangalore - 560009, Represented by its Authorised Signatory, Mr. Rajesh Tewari Vs. Principal Secretary to Government, Home Department (Police Expr.) Government of Ka	November 28, 2011
Veera Boini Naga Rajita D/o. Nageswara Rao and others Vs. The Government of India By its Secretary to Ministry of Health and Family Welfare Department of India System Of Medicine and Homeopathy (AYUSH) (Education Policy Section) Indian Red Cross	October 21, 2011
Veerabhadraswamy S/o. Basavegowda Vs. N. Umashankar S/o. N. Nagaraj and Bajaj Allianz General Insurance Co. Ltd.	January 19, 2011
VEERABHADRESHWARA INDUSTRIAL TRAINING COLLEGE Vs. STATE	September 15, 2011
Veeraj S/o Venkatagiriyappa Vs. Smt. Sharada. W/o Sri. Veeraj D/o Papanna	November 9, 2011
VEERANNA Vs. GOURAMMA	March 30, 2011
Veerappa Naik, S/o Soma Naik Vs. The State of Karnataka, Represented by Public Prosecutor, Dakshina Kannada, Mangalore	October 31, 2011
VEERARAGHAVALU AND ORS Vs. GOPI ADIKESHAVALU NADU AND ORS,	January 12, 2011
VEERAYYA Vs. G K MADIVALAR	November 30, 2011
Velu B. Pethi Vs. Kayesess Constructions P. Ltd. and others	February 17, 2011
Venkat Womens Educational Rural and Urban Integrated Development Society rep. by its Honarary Secretary Smt. S. Abhinethri W/o Sri. Prashanth Kumar Vs. The Southern Regional Committee of The National Council For Teachers Education rep. by its Re	January 19, 2011
VENKATACHALAIAH AND ORS. Vs. CHAIRMAN, STATE BANK OF INDIA CORPORATE CENTRE, MUMBAI AND ANR.	June 24, 2011
Venkataiakshmi D/o S.B. Muniyappa Vs. Smt P. Sudharani W/o P. Amachardra and others	December 8, 2011
Venkatalakshmamma S/o Late B.M. Shivanna Vs. Smt. Shantamma @ Sakamma W/o Late K. Venkatappa and others	December 2, 2011
Venkatalakshmamma. W/o Late Krishnappa, Kum. Anuja, D/o Late Krishnappa, Amarnath S/o Late Krishnappa Vs. Murgappa, S/o Tirakappa	October 15, 2011
Venkatamma Vs. State of Karnataka - by its Secretary Revenue Department, M S Buildings Bangalore 1 and others	September 23, 2011
VENKATAMMA Vs. SPECIAL DEPUTY COMMISSIONER	June 8, 2011
VENKATANARASAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE	January 3, 2011
Venkatappa Naidu S/o Peddanallappa, Smt. Seethamma, W/o Venkatappa Naidu and Ramesh, S/o. Venkatappa Naidu Vs. C. Srinivasareddy, S/o. Late Channappa, Singanahalli Village, Kasaba Hobli, Doddaganjur Post, Chinthamani Taluk, Chikkballapur Distric	November 4, 2011
Venkatappa S/o. Late Dasanna Vs. State of Karnataka By Kodigenahalli Police	November 4, 2011
Venkatappa, S/o. Late Doddanachappa Vs. United India Insurance Company Limited, Kolar Branch, kolar and others	December 1, 2011
Venkataraju, S/o. Late Guruvappa Vs. Sri. M. Babu, S/o. Sri. Murugan, At No. 17/6, Manjunatha Building, 5th Cross, 4th Block, Peenya, Bangalore-560058 and The Manager, The Oriental Insurance Company LTD., D.O. No. 3, No. 48, Church Street, Banga	September 19, 2011
VENKATARAMANAPPA Vs. STATE OF KARNATAKA	February 22, 2011
Venkatesh @ Shambuga @ Jayarama, S/o. Muniswamappa Vs. State of Karnataka, By Attibele Police Station, Rep. By The State Public Prosecutor, High Court of Karnataka, Bangalore	December 1, 2011
Venkatesh S/o Narasimha Devadiga Vs. The Konkan Railway Corporation Limited, Kundapura, Rep. By The Deputy Chief Enginner	August 17, 2011
Venkatesh S/o Ucheerappa, Beliary-583101 Vs. Mallappa S/o Basappa	July 22, 2011
Venkatesha S/o Narayanappa Vs. State of Karnataka By Srinivasapura Police	December 14, 2011
Venkateshappa Vs. Venkateshappa and another	December 1, 2011
Venkatramanaiah S/o Late Lakashmakarao @ Lakshmaiah Vs. State of Karnataka by Its Secretary Department of Urban Development Ms Building, Bangalore, The Commissioner Bakgalore Development Authority Palace Road, Bangalore and Additional Land Acqui	November 2, 2011
Venkatsubbaiah, Since dead by his L.R. Sri.K.S.Ashok, S/o. Late T.V. Srinivas Vs. State of Karnataka. rep. by Secretary, Department of Revenue, M.S. Building. Bangalore- 560 001, Land Tribunal, Bangalore South Taluk, Bangalore, represented By it	December 5, 2011
Venktalaxmamma, W/o. late K. Subryashetty Vs. Union of India (UOI), represented by The General Manager, South Western Railway	August 22, 2011
Venugopal, S/o Sri Keshava Murthy Vs. Union of India, by The Secretary to Govt. of India Ministry of Communications and I.T. Dept. of Telecommunications, Room No. 915, Sanchar Bhavan, 20, Ashok Road, New Delhi	December 9, 2011
VICKY ALIAS H. M. MANOJ & ORS. Vs. STATE OF KARNATAKA	June 23, 2011
VIJAY KUMAR Vs. M B MALLIKARJUNA	December 19, 2011
VIJAY KUMAR SABOO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 18, 2011
Vijay Kumar Saboo (HUF) S/o Sri Ram Nivas Saboo and Sri Kamal Kishore Saboo (HUF) S/o Sri Ram Nivas Saboo Vs. The Asst. Commissioner of Income Tax	July 18, 2011
VIJAY MALLAPPA MUCHANDIKAR Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY BELGAUM	March 14, 2011
VIJAYA AHRODYAMA Vs. DEPUTY COMMISSIONER UDUPI DISTRICT	January 7, 2011
Vijaya Innovative Concepts Vs. The Commissioner, The Joint Commissioner (Markets), The Principal Secretary Government of Karnataka Urban Development Department and The State of Karnataka rep. by its Secretary Infrastructure Development Departmen	June 29, 2011
Vijayakumari, W/o Sri Kuppuswamy Vs. Sri. T. Vasanthakumar, S/o Sri. C.T. Thimmappa	July 22, 2011
VIJAYALAKSHMI Vs. NAGARAJU	January 7, 2011
Vijayalakshmi, T.K. Venkatesh Vs. Mrs. Elizabeth, W/o Mr. A. Mariya Asul and Sri P. Soliappan, S/o V. Parmashivam	March 11, 2011
VIJAYALAKSMI W/O SHATANANDA PAI AND ORS Vs. STATE OF KARNATAKA RURAL DEVELOPMENT AND PANCHAYAT RAJ, M S BUILDING BANGALORE	November 2, 2011
Vijayalaxmi @ Hemalatha, W/o. Siddalingappa Vs. The Government of Karnataka reptd. by its Secretary Department of Food and Civil Supplies and others	August 2, 2011
Vijayalaxmi Steel House, rep. by Sri. M.S. Prabhu Managing Partner Vs. The State of Karnataka rep. by Finance Secretary, The Commissioner of Commercial Taxes and The Commercial Tax Officer Audit I, VAT Division	March 15, 2011
VIJAYKUMAR Vs. STATE OF KARNATAKA	August 5, 2011
Vijaykumar, S/o Ramanaik Vs. Karthik S/o S.M. Muniyappa, K. Ravi S/o K.S. Karibasappa and The Branch Manager, Oriental Insurance Co. Ltd.	March 15, 2011
Vikas Sethia, S/o. Rajendra Kumar Sethia Vs. The State of Karnataka by Cubbon Park Police and Sri. Rajesh Kumar S/o. S.K. Sarangi	March 7, 2011
VIKASANA Vs. KARIAMMA	June 22, 2011
Vikranth Tyres Ltd. Now known as J.K. Tyres and Industries Ltd. Vs. Smt. Indira, W/o Late T.E. Indraju, Kumari Chandini, D/o Late T.E. Indraju and Chi. Kalappa, S/o Late T.E. Indraju	April 6, 2011
Vilangat Xaveer Jose, S/o. Mr. V.M. Xavier and Mr. P.M. Sanu and S/o. Sri P.G. Mathi Vs. State of Karnataka, by Chikkajala Police Station, Devanahalli circle, Bangalore and Mr. Mohammed Muneer, S/o. Sri A Ismail Sait	December 8, 2011
Vimala W/o H.N. Shantaram Murthy, Smt. Padmavathi W/o M.L. Subramanya and Smt. Shashikala W/o Prahald Rao Vs. S. Prabhakara S/o Siddappa and The Divisional Manager, United India Insurance Co. Ltd., A.A. Circle.	September 19, 2011
VINAY ALIAS VINI Vs. STATE	June 14, 2011
Vinay Consumers Co-operative Society Ltd., by its President Sri. K.R. Gangaraju S/o. Rangappa Vs. The State of Karnataka by its Secretary to The Deparment of Food and Civil Supplies, The Deputy Commissioner Competent Authority under The Karnatak	March 14, 2011
VINAY KUMAR Vs. STATE BY COTTONPET P S	February 9, 2011
Vinay Kumar K.M. S/o Muniramu Vs. The State of Karnataka, rep. by State Public Prosecutor	April 28, 2011
Vinayaka Engineering Works Plot No. 254, Industrial Area Baikampady New Mangalore -575011 Dakshina Kannada Rep. by its Partner Sri Sudhakar Baliga S/o. Late Sri. Govindaraya Baliga, Sri N. Arun Padiyar S/o. Late Sri Srinivasa Padiyar Vs. The Reg	December 9, 2011
Vinayaka H. Damle S/o, Balakrishna Bhat. Damle Vs. St. Aloysius College Rep. by its Principal Mangalore - 575 003, The Registrar St. Aloysius College Mangalore - 575 003 and The Mangalore University Rep. by its Registrar Mangala Gangothri Mangal	December 8, 2011
Vincent Paul, Vinod Yesudas, Victoriya Rani W/o. Clement and Mary Violet W/o. Arogya Swamy Vs. Sri Joanes, Major, S/o. Late Yagappa and Smt. Agnase, Major, W/o. Anthony Swamy Major	February 14, 2011
Vinco Colour and Ceramics Vs. State of Karnataka	July 1, 2011
VINOD Vs. SECRETARY JAI BHAVANI MAHILA CO OPERATIVE	August 8, 2011
VINU & VIJU Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	April 7, 2011
Vinutha D/o. Rajanna Vs. Central Bank of India Regional Office, No.24, Crescent Road, Bangalore - 1 Represented by its Authorised Officer and Anuradha W/o. Muniswamy	November 3, 2011
VISHAL ASSOCIATES Vs. K.L.F. OIL INDUSTRIES	April 18, 2011
VISHAL INFRASTRUCTURE LTD. Vs. STATE OF KARNATAKA AND ANOTHER	January 6, 2011
Vishalakshi P. Shetty, W/o. Padmanabha Shetty Vs. State of Karnataka, Dept. of Revenue, M.S. Building, Bangalore, rep. by its Secretary, The Deputy Commissioner, Mangalore Dist. Mangalore and Smt. Shashikala D. Shetty, Major, W/o. Dayananda Shet	November 4, 2011
Vishveshwar Bhat S/o Ramachandra, Bangalore- 560018 and C.K. Mahendra S/o Krishne Gowda, Bangalore - 560018 Vs. K.N. Ashok, S/o Late Nanu, Major, Occ: Electrical Contractor M/s New Ashok Electricals, Aravathoklu, Gonikoppalu Taluk Virapet, Distr	November 19, 2011
Vishwa @ Vishwanath, Son of Late Range Gowda Vs. The State of Karnataka	March 14, 2011
VISHWAKALA PRINTERS Vs. CHIPPER SNACKER PVT LTD	January 5, 2011
VISHWANATH SHETTY Vs. VINCENT PINTO	March 21, 2011
VITTAL JADAV Vs. STATE BY BRAHMAVA POLICE STATION	January 14, 2011
Vittala Poojary Vs. K. J. Adhikari, S/o. Late Jinarya Adhikar	November 3, 2011
Vittala S/o Shivannegowda Vs. The State of Karnataka By The Police of Hunsur Rural Police Station Hunsur Mysore District	April 6, 2011
Vivek Industries 18/11, Ashwathkatte Main Road Kasturibanagar, Mysore Road Bangalore-26, Rep. By Proprietor Shanthakumar Vs. M/s Yash Furnitures No. 18, Andree Road Shanthinagar, Blore-27 Rep. By Proprietor Sarika Bhandari	July 22, 2011
Vodafone Essar South Limited Maruthi Infotecs Centre, No. 11/1, 12/2, B-Block, Koramangala Intermediate, Ring Road Amarajyothi Layout, Bangalore represented by its Deputy Manager Legal Mr. Nihikil Mohan Korwar Vs. Mr. Kiran The Proprietor, M/s.	November 8, 2011
Vst Tillers Tractors Limited. Regd. Office - No. 1 Dyavasandra Industrial Estate. P B No. 4801. Whitefield Road, Mahadevapura, Bangalore - 560048 Vs. The Inspector General of Stamps and Registration, Shimsha Bhavan. Jala Mandali Building, 8th Bl	August 15, 2011
VXL INSTRUMENTS LIMITED REP BY DIRECTOR Vs. T R CHANDRASHEKAR	December 19, 2011
W.R. Anil Kumar S/o A.S. Rajagopal Reddy Vs. The State of Karnataka Rep by its Principal Secretary Revenue Department, 5th Floor M.S. Building, Bangalore - 01 and others	October 20, 2011
Wasim S/o Late Nissar Ahmadh Vs. H. K. Paramashivaiah S/o Krishnappa Major No. 7, Amala Jeerahalli Bellur Hobli, Nagamangala Taluk Mandya District-571401 and The Oriental Insurance Co. Ltd Naveen Complex, Metagalli Branch Hebbal Main Road, Mysor	December 7, 2011
Wilfred @ Wilfred Anthony Joseph Vs. The State of Karnataka	August 5, 2011
Wilson Rodrigus Vs. Mr. Raghavendra Bhat	April 12, 2011
WIRELESS Vs. STATE	November 23, 2011
World View Vision Vs. Commissioner of Central Excise	October 15, 2011
Woshully Estate, M/s Tata Coffee Ltd, Pollibetta -571 215 Kodagu District. By Its Manager (IR) Vs. Smt Lingamma W/o Sri. Shankara	November 2, 2011
Xalted Information Systems Private Limited a Company Incorporated Under The Companies Act 1956 Having Its Registered Office at : C/o Silver Software Private Limited Ist Floor Plot No. 23/24 Epip Ist Phase, Whitefield Bangalore - 560001, Karnataka, Represe Vs.	October 15, 2011
Y Kotrappa. S/o Nanjappa Vs. Sri Chidananda, S/o Shivabasappa @ Rangappa	November 9, 2011
Y N NAGARAJ Vs. STATE OF KARNATAKA	May 25, 2011
Y S CONSULTING PVT LTD ; K R LAKSHMIKANTH, Y S CONSULTING PVT LTD AND ORS ; SURABHI TECHNOLOGIES, K SRINATH, S/O LATE A S KRISHNAMURTHY Vs. SURABHI TECHNOLOGIES, K SRINATH, S/O LATE A S KRISHNAMURTHY; Y S CONSULTING PVT LTD ; K R LAKSHMIKANTH , Y S CONSULTING PVT LTD AND N GURUDATTA, S/O S NARAYANA RAO	March 14, 2011
Y SAMPANGI Vs. STATE OF KARNATAKA	November 24, 2011
Y. Krishnappa S/o Late Nadvathi Yelllappa Vs. Smt R. Chandramma W/o Y. Krishnappa	November 21, 2011
Y. Nagendrappa S/o. Hamunanthappa and others Vs. The Managing Director, K.S.R.T.C., Central Office, K.H. Road, Shanthinagar, Bangalore-560027 and The Divisional Controller, K.S.R.T.C., Davangere Division, Davangere, Davangere District	December 7, 2011
Y. Narayanaswamy, S/o. Yellappa Vs. The Chief Traffic Manager, B.M.T.C.	March 15, 2011
Y.K. Ramanjini Vs. The Authorized Officer and Asst. Commissioner, Chikkaballapura Sub-Division, Chikkaballapura, Camp at Sidlaghatta, Pin-562101 and others	December 2, 2011
Y.N. Ramachandra Rao, S/o. P. Narayan Rao and Subramanya Rao, S/o P. Narayan Rao Vs. State by Udupi Town Police Station, rep. by its Public Prosecutor, High Court of Karnataka	March 15, 2011
Y.R. Manohar Vs. The Commissioner of Police, Bangalore City, Bangalore and another	December 1, 2011
Yallappa S/o Badrappa Buddannavar Vs. The State of Karnataka Rep. by its Secretary to Government Primary and Secondary Education M.S. Building Dr. Ambedkar Veedhi Bangalore-560 001 and others	November 8, 2011
Yarath Basheer S/o Haji Moosa Vs. The State of Karnataka by CPI, Madikeri Rural Circle rep. by State Public Prosecutor	September 22, 2011
Yashodamma, W/o. Aswathappa and Smt. Meenakshi W/o B.N. Chikkanna Major Vs. Sri S.G. Subramanya Achar, S/o. Late Chikkagurappachar	August 2, 2011
Yashodha W/o Balaraju Vs. Balaraju S/o Venkataramanegowda	November 8, 2011
Yashodha W/o Jayaram Vs. The Branch Manager The National Insurance Company Ltd. P.B. No. 112, 1st Floor, Sree Manjunatha Complex, Bus Stop Road, Hassan 573201 and C.R. Manjunatha S/o C.V. Rathunatha	December 12, 2011
YASHWANTHA H.S. Vs. M/S. NEW INDIA ASSURANCE CO. LTD., CHITRADURGA & ANR.	April 19, 2011
Yogeshwara S/o Late Lakkanna Vs. Prakash B. K. S/o Krishnappa	December 5, 2011
Yogish Vs. The State of Karnataka Through Alur Police Rep. by Its State Public Prosecutor High Court Building, Bangalore 560001	December 2, 2011
Zabulla @ Munna, S/o. Syed Rafiq Vs. State of Jayanagar Police	March 4, 2011
ZAHEER ALAM KHAN Vs. STATE OF KARNATAKA	May 5, 2011
ZAIN SHERIFF Vs. UNION OF INDIA	December 5, 2011
Zam Zam Trading, No. 15, 1st Floor, P.C. Road, Balepet Cross, Bangalore - 53 Vs. Adll. Comr of Comrl Taxes, Zone-1, 3rd Floor VTK, Gandinagar, Bangalore- 9	August 11, 2011
Ziaulla S/o. Khadar Fruit Merchant Vs. A. Dadapeer, Major, S/o. Abdul Basheer and The Branch Manager Oriental Insurance Co. Ltd.	February 15, 2011
ZINO DAVIDOFF SA A CORPORATION ORGANIZED UNDER THE LAWS OF SWITZERLAND Vs. MAHENDRA KUMAR	April 21, 2011
Zulekabi W/o. Late Ibrahim Sab and others Vs. Sri Ahmed Shariff S/o. Late Imbrahim Sab	November 9, 2011

Year 2011 of HIGH COURT OF KARNATAKA

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