REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C RAMACHANDRA Vs. STATE OF KARNATAKA	April 5, 2010
A Farooq S/o Late P. Abdulla, Khader S/o Late P. Abdulla and Illiyaz S/o Lt Abdulla Vs. J. Raghupathy Since Dead by Lrs. (Smt. Yashoda, W/o Lt Raghupathi and others)	November 2, 2010
A KRISHNAPPA Vs. SHANAWAZ BEGUM	April 1, 2010
A M SHIVALINGE GOWDA Vs. ADHICHUNCHANAGIRI	February 1, 2010
A NAGABHUSHANAM Vs. KARNATAKA INFORMATION COMMISSION	October 23, 2010
A P CHANDRASHEKARAIAH Vs. STATE OF KARNATAKA DEPARTMENT OF MUNICIPAL ADMINISTRATION	February 1, 2010
A S PARAMESHWARAIAH Vs. STATE OF KARNATAKA	January 11, 2010
A. Ganesh S/o Aruswamy Gounder Vs. The Deputy Commissioner, The Tahsildar, The Chief Officer and Sri. Sajappa S/o Veerama	April 5, 2010
A. Ismail , Ameena W/o A. Ismail and Assinar S/o. Late Aismail Vs. Mohiddin S/o Ahamed, Harivindra Singh, Oriental Insurance Co. Ltd. and Mohammad Ibrahim Beary S/o Ibraheim Beary	November 2, 2010
A. Kewalachand S/o Late Sri J. Anraj Vs. The Commissioner, Bruhat Bangalore Mahanagara Phalike, Health Officer, Bruhat Bangalore Mahanagara Phalike, West Range and Medical Officer of Health, Bruhat Bangalore Mahanagara Phalike, Binnypet Division	March 24, 2010
A. Lakshminarayan Herale S/o Suryanarayana Herale represented by his GPA Holder, Prakash Shetty S/o K. Mahabala Shetty Vs. The Commissioner, Bangalore Mahanagara Palike, The Executive Engineer, B.B.M.P., Basavanagudi Range and L. Hanumanthe Gowd	March 29, 2010
A. Nagabhushanam Vs. The Karnataka Information Commission and another	October 23, 2010
A. Shantha Ganapathy W/o Ganapathy and others Vs. Smt. T.K. Jagadambal D/o T.N. Krishnaswamy Pillai, Mrs. Padmavathi W/o Late T.K. Thangavelu (since deceased by her L.Rs. Miss Premakumari D/o T.K. Thangavelu and others), Smt. Lakshmi D/o T.N. Kr	June 7, 2010
A. Suresh, S/o. C.A. Narayana Vs. Monarch Submersible Pump Pvt. Ltd., L. Subba Rao, Director and S. Radha, Director	December 23, 2010
A.B.N.A. represented by its Proprietrix and Smt. Vidushi A. Banerjee represented by her G.P.A. holder Sri Anurup Banerjee, S/o. Late Shri A.D. Banerjee Vs. Sri Jayadeva Institute of Cardiology represented by its Director	December 28, 2010
A.C. Anantha Swamy, S/o Late Patel Chikkahanumaiah Vs. The Commissioner, Bruhat Bangalore Mahanagara Palike, The Assistant Executive Engineer, Chandra Layout Sub-Division, Bruhat Bangalore Mahanagara Palike and The Junior Engineer, Bruhat Bangal	March 15, 2010
A.C. Ramachandra Vs. State of Karnataka and others	April 5, 2010
A.M. Munirathnam Mudaliar S/o A.M. Mudaliyanda Mudallar Vs. The State of Karnataka by State Public Prosector	April 9, 2010
A.R. Aswathanarayana Reddy and Sri A.R. Nanda Kumar both S/o A.V. Rama Reddy represented by their Power of Attorney holder Sri H.P. Rama Reddy S/o Late Chikkappaiah Vs. Bangalore Development Authority by its Commissioner and The Government of Ka	June 7, 2010
A.R. Phaneendra Kumar Vs. State By Inspector of Police	November 18, 2010
A.S. Raghuvendra, S/o A.L. Satyanarayan, Proprietor Anur Glass and Plywood and A.S. Nagaraj S/o A.L. Satyanarayan Vs. The Sub-Inspector of Police and Goyl Ispat R/by its General Manager Mr. Vivekanand S. Pai	March 19, 2010
A.S. Transport and others Vs. Praxair Carbon Dioxide and others	November 8, 2010
ABBOBACKER AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 1, 2010
ABDUL BASHEER SAB Vs. STATE OF KARNATAKA	October 18, 2010
Abdul Rahiman S/o. Abbas, Apsara Super Bazar Vs. Oriental Bank of Commerce, rep. by its Authorised Officer, Mr. Ramakrishna P. S/o. Sri P.N. Manilathaya and Mrs. Rachna Rai W/o Mr. Rajesh Pai	April 8, 2010
ABDUL WAJID Vs. A S ONKARAPPA	December 27, 2010
ABHAY SOLVENTS PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	February 10, 2010
ABHAY SOLVENTS PVT LTD Vs. STATE OF KARNATAKA	August 10, 2010
Abhay Valvekar S/o. Ashok Valvekar, Ashok Valvekar S/o. T. Valvekar and Smt Archana A. Valvekar W/o. Ashok Valvekar Vs. Smt. Pragathi B. W/o. Abhay Walvekar and State of Karnataka by Kumaraswamy Layout Police Station	December 30, 2010
ABHAYA ESTATES (REGISTERED PARTNERSHIP FIRM), NEW NALLAKUNTA, HYDERABAD Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE	January 11, 2010
ABY ABDUL RUBB Vs. STATE OF KARNATAKA &AMP; ANR.	September 6, 2010
Adani Enterprises Ltd. represented by its Vice President Capt. Samuel M. David Vs. The State of Karnataka by Ankola PS and Assistant Conservator of forest Ankola Sub-Division	November 2, 2010
Afroz S/o. Sri. Shahjan and Sri. N. Nagaraja Vs. The New India Assurance Co. Limited rep. by its Divisional Manager	November 30, 2010
Agorama Vs. Debts Recovery Tribunal and others	February 26, 2010
AGRICULTURAL PRODUCED MARKET COMMITTEE GANGAVATHI KOPPAL DISTRICT Vs. SIRIGERI SUGURAPPA	February 17, 2010
Agro Inputs Ltd. (In Liqn.) Vs. Ravishankar Traders	May 28, 2010
Aiswariya Enterprises Vs. Commissioner of Commercial Taxes	March 8, 2010
Ajay L. Davanam S/o Dr. D.R. Lakshminarayana Setty, Dr. D.R. Lakshminarayana Setty S/o Late Rangaiah Setty and Smt. Sumithra L. W/o Dr. D.R. Lakshminarayana Setty Vs. State by Basavanagudi Womens P.S. and Smt. Tanuja L.D. W/o Ajay L. Davanam, D/	December 3, 2010
AJITH KAMATH Vs. STATE	May 6, 2010
AJJAWWA YALLAPPA DAWOONAVAR Vs. KAMALAWWA	December 8, 2010
AJOMON T K Vs. NEW INDIA ASSURANCE COMPANY LTD	July 2, 2010
AKRUTI CITY LTD Vs. HIS HIGHNESS GOVERNOR OF KARNATAKA RAJ BHAVAN BANGALORE	September 21, 2010
Akruti City Ltd. Formerly known as Akruti Nirman Ltd., represented by its Authorized Representative Mr. Hemant Gulati Vs. His Highness The Governor of Karnataka represented by The Special Secretary to Governor and others	March 17, 2010
ALAMENGADA MUDDAPPA Vs. ALAMENGADA KUTTAPPA	June 11, 2010
ALFA HOME MAKERS PRIVATE LIMITED Vs. T BALAN	March 8, 2010
ALICE VARKEY Vs. UNITED INDIA INSURANCE CO LTD	October 25, 2010
Alice Varkey, W/o. Late M.M. Varkey Vs. United India Insurance Co., Ltd., Ms. S. Deepika, D/o. Sukumar, Vinod Varkey S/o. Late M.M. Varkey and Miss. Vidhu Varkey D/o. Late M.M. Varkey	October 25, 2010
ALL INDIA HANDLOOM FABRICS MARKETING CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. B P RAMKUMAR	July 13, 2010
ALPHA LABORATORIES LTD Vs. STATE	February 10, 2010
Aluvelamrna W/o B.C. Narasimhappa Vs. State Election Commission Represented by its Commissioner, The Deputy Commissioner and The Returning Officer, Taluk Panchyath Elections, Pathapalya Constituency	December 21, 2010
Ambareesh S/o Shivaiah Vs. Deputy Commissioner and The Commissioner, State Election Commission	March 24, 2010
Ambassy Contractors Pvt. Ltd. Vs. Commissioner of Central Excise.	January 7, 2010
AMEER BAIG Vs. STATE OF KARNATAKA	April 5, 2010
AMEERUDDIN GHOUSE NASSER Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD	April 9, 2010
Amith Kumar S/o Jaya Naik Since minor represented by his Natural Guardian father Jaya Naik S/o Hanumanoik Vs. Kariyappa S/o Nagappa and The Branch Manager New India Assurance Co. Ltd.	April 8, 2010
Ammayyamma W/o. S. Venkatappa Vs. Deputy Commissioner and Assistant Controller	June 10, 2010
AMZAD PASHA Vs. H N LAKSHMANA	April 5, 2010
Anand S/o Bhagyaraj Vs. The State of Karnataka by Yeshwanthapur Police	September 16, 2010
Ananda Lakshmi W/o Late Sri. Srinivas Murthy and Sri. Poorna Chandra S/o Late Sri. Srinivas Murthy Vs. Sri. H. Mahendra S/o Sri. Hanumanthaiah	March 24, 2010
ANANDAMMA Vs. SHARADA ALIAS MUNITHAYAMMA	October 18, 2010
ANANDHI Vs. JAYARAM	January 20, 2010
Anandi Susan Sharan Meili D/o Harendranath Sharan, Chief Functionary, Women for Sustainabel Devlopment Vs. D. Vidya Sagar S/o Chalapathi Rao	April 12, 2010
ANANDIBAI Vs. HEMA	January 20, 2010
ANASUYA BAI Vs. STATE OF KARNATAKA	December 9, 2010
ANASUYA NAGARAJ Vs. STATE OF KARNATAKA	June 1, 2010
Andhra Pradesh State Road Transport Corporation rep. by its Managing Director Vs. Mr. Syed Murfad Peer S/o Sri Syed Nisar Ahmed	November 2, 2010
ANIL DANG Vs. INCOME TAX OFFICER	December 30, 2010
ANIL KUMAR Vs. LAKSHMAMMA	April 1, 2010
ANIL RAJ PREM SAGAR Vs. STATE	April 23, 2010
Anjnappa S/o Sri Gopaliappa Vs. Regional Transport Authority by its Secretary and The Karnataka State Road Transport Corporation by its Managing Director	March 17, 2010
ANTRIX CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	February 6, 2010
ANUPRASAD Vs. SECRETARY GOVERNMENT OF KARANATAKA INDUSTRIES COMMERCE DEPARTMENT	January 13, 2010
Anuradha Baliga W/o Vivek Baliga Vs. Sri Vivekananda Baliga S/o Devadas Baliga	October 23, 2010
APARAJIT BASAK Vs. STATE	January 18, 2010
Aparanji Industries a Registered Partnership Firm represented by its partner H.K. Bhaskar S/o H.N. Krishnamurthy Vs. Hari Om Fragrance represented by its Proprietor Harsha Gupta	April 8, 2010
APCO CONCRETE BLOCK AND ALLIED PRODUCTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, AUDIT 1,	July 8, 2010
Apoorva Roller Flour Mills A Registered partnership firm Vs. Syndicate Bank	November 19, 2010
Araliyappan S/o Velappan Vs. The National Insurance Co. Ltd. rep. by its Manager and H. Venkatesh S/o Venkataiaha	March 12, 2010
ARBAZ Vs. STATE OF KARNATAKA	April 7, 2010
Arif Pasha, S/o S.K. Nazeer Vs. The New India Assurance Co. Ltd., rep. by its Regional Manager and Chandrashekar, Major, S/o Dananjaya Naidu	November 26, 2010
ARUL RAJ PREM SAGAR Vs. STATE BY HENNUR POLICE STATION	April 23, 2010
ARUN Vs. STATE OF KARNATAKA	February 2, 2010
Arun K. Mehta S/o. late J.K. Mehta Proprietor A.K. Pharmaceuticals Vs. The District Registrar of Societies, The Karnataka Chemists and Druggists Association by its Secretary, Ravindra Kumar M.J. S/o. Jayarame Gowda Proprietor Ne S.V. Medicals an	October 6, 2010
ARUN KUMAR Vs. ANIL KUMAR	September 9, 2010
Arun Medical Stores Vs. Additional Commissioner of Commercial Taxes and others	February 26, 2010
Asha Ramesh W/o Ramesh Ganiga Vs. K. Upendra Achar S/o Mood Hangloor	September 20, 2010
Asha W/o Ragavendra K.L. Vs. K.L. Ragavendra S/o K.L. Lakshmanchar	March 24, 2010
Ashok Vs. Smt. R. Sharada W/o. Ashok and Superintendent, Sub-Jail	September 21, 2010
ASHOK Vs. STATE THROUGH BIDAR RURAL POLICE STATION BIDAR	July 6, 2010
ASHOK KUMAR LINGALA Vs. STATE OF KARNATAKA	September 1, 2010
ASHOKA CREATIONS PVT. LTD. Vs. STATE OF KARNATAKA	July 16, 2010
Ashu Products represented by its Proprietor Ashwin K. Sood Vs. Secretary to The Ministry of Law and Parliamentary Affairs Government of India, The Regional Director E.S.I. Corporation and The Deputy Commissioner	April 5, 2010
ASHWATTHAMMA Vs. RAMAKKA	November 29, 2010
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER Vs. DILIPKUMAR	June 22, 2010
Associated Cement Companies Limited and another Vs. State of Karnataka and another	June 17, 2010
Asst. Collector of Customs (Preventive) Vs. Abdulla @ Abdulla Kunhi S/o Ahammad Cheriyagi, B.I. Mohammad Ali S/o B.L. Abdul Khader and B. Abdul Hameed S/o Hidrose	April 8, 2010
Asstt. C.C. (Prev.) Vs. B.G. Devaraj @ Devaraj Shet	August 5, 2010
Asstt. Collr. of Customs (Prev.), Mangalore Vs. Prabhakar Shetty	September 6, 2010
ASWATH N RAO Vs. ASST COMMISSIONER OF INCOME TAX	February 23, 2010
Azeez Pasha S/o. late Abdul Rahim (since dead by L.Rs. Noor Pasha and others) and others Vs. State of Karnataka by Secretary Revenue Department, Deputy Commissioner, The Asst. Commissioner and Land Acquisition Officer Hunsur Sub Division and Kar	September 22, 2010
B A HARISH GOWDA Vs. GREENPLY INDUSTRIES LTD	February 11, 2010
B BOMMEGOWDA Vs. K H RAMALINGEGOWDA	April 20, 2010
B C RAVINDRA Vs. DEVIRAMMA	April 7, 2010
B EML LIMITED A GOVERNMENT OF INDIA UNDERTAKING-MINI RATHNA COMPANY UNDER MINISTRY OF DEFENCE Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA MUMBAI BY ITS CHAIRMAN AND MANAGING DIRECTOR	February 1, 2010
B GANAPATHI BHANDARKAR AND SONS Vs. BRUHAT BANGALORE MAHANAGARA PALIKE	March 4, 2010
B GIRISH Vs. S RAMAIAH	January 13, 2010
B K BASAVALINGAPPA Vs. CHITRADURGA GRAMIN BANK CHITRADURGA	July 22, 2010
B M MUNIAPPA Vs. STATE OF KARNATAKA	January 19, 2010
B M PRAKASH Vs. STATE OF KARNATAKA	April 5, 2010
B N SAMPATH KUMAR Vs. RAHIMUNISSA BEGUM	June 28, 2010
B NAGARAJAPPA Vs. BORAMMA	April 6, 2010
B NARAYANAPPA Vs. MANAGING DIRECTOR K S R T C BANGLORE	November 23, 2010
B PADMANABHA BHAT Vs. YOGEESHA SHETTIGAR	March 19, 2010
B PARASHURAM Vs. CHIEF TRAFFIC MANAGER	April 8, 2010
B R NAGARAJA GUPTA Vs. D N NAGARAJ	January 25, 2010
B R PATHI Vs. SPECIAL LAND ACQUISITION OFFICER	October 6, 2010
B RAGHURAMA PRABHU ESTATE Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT	December 23, 2010
B RAMESH Vs. LALITHA	September 28, 2010
B S ANANTH Vs. STATE OF KARNATAKA	May 25, 2010
B S BOPAIAH Vs. UNION OF INDIA	November 18, 2010
B SHARADAMMA Vs. STATE OF KARNATAKA	October 18, 2010
B SHEKAR REDDY Vs. ELECTRONIC CITY POLICESTATION	March 30, 2010
B SUBENDRA SETTY Vs. SUJATHA S SETTY	July 22, 2010
B V ASWATHAIAH AND BROTHERS Vs. STATE OF KARNATAKA	February 15, 2010
B V RADHAKRISHNA Vs. INSPECTOR OF EXCISE NO 1 STATE INTELLIGENCE	February 3, 2010
B Y NARASIMHA PRASAD Vs. H S SARASWATHI	June 29, 2010
B. Channakrishna S/o. Balaswamy Shetty, Proprietor of Dwaraka Pen Center Since dead by is L.R. C. Dwarakanath S/o. Late B. Channakrishna Vs. Smt. Nirmala W/o Late H.S. Shivarudrappa and others	September 20, 2010
B. Guruswamy S/o Late M. Basavaiah Vs. Smt. Nagarathnamma W/o Late Chikkarangaiah and others	September 23, 2010
B. JANARDHANA Vs. ROOPASHRI	November 16, 2010
B. Kavitha W/o Venkoba Rao Vs. Sri. Venkoba Rao S/o Late Parasurama Rao and Smt. Saroja Bai W/o Late Parasurama Rao	August 31, 2010
B. Nirmala Devi and Company represented by its Managing Partner Sri Sandeep S. Nayak S/o Sri Dr. Satishchandra Nayak and Raghavendra Traders represented by its Proprietor Sri B. Manohar Shenoy Vs. Deputy Commissioner of Commercial Taxes and othe	June 22, 2010
B. Padmanabha Bhat S/o B.G. Bhat Vs. Yogeesha Shettigar S/o Narayana Shettigar and The Manager The New India Assurance Company Limited	March 19, 2010
B. Parthasarathy, S/o. Bettegowda Vs. B. Thimmaiah, S/o. Bettegowda, Prop., Shree Kalachakara Tyres	October 25, 2010
B. Prabhakar S/o. Byachappa working as Assistant Engineer Dasarahalli Range and others Vs. The State of Karnataka Dept. of Urban Development rep. by its Principal Secretary and The Commissioner Bruhat Bangalore Mahanagar Palike	April 8, 2010
B. Raghurama Prabhu Estate, Executrix, Smt. M. Kaveri Bai and others Vs. Joint Commissioner of Income Tax	December 23, 2010
B. Ramesh S/o Anantha Bhatta and Sri. Koushik S/o B. Ramesh rep. by his P.A. Holder, Sri. B. Ramesh Vs. Smt. Lalitha W/o Vasanth and Smt. Gayathr W/o Mohan	March 22, 2010
B. Ramesh, S/o. Anatha Bhatta Vs. Smt. Lalitha, W/o. Vasanth, Smt. Gayatri, W/o. Mohan and Sri. Kaushik, S/o. Sri. B. Ramesh	September 28, 2010
B. Sharadamma Vs. State of Karnataka and others	August 18, 2010
B. Sharadamma Vs. State of Karnataka and others	October 18, 2010
B. Surendra Setty S/o Late B. Eranna, Retired Junior Engineer Vs. Smt. Sujatha S. Setty @ Ratna S. Setty W/o B. Surendra Setty D/o M.V. Ramanaiah Setty	July 22, 2010
B. Suresh Baliga S/o Damodhara Baliga, Vaikunta Baliga S/o Damodhara Baliga and Shrinivasa Baliga S/o Damodhara Baliga Vs. Smt. Malakini W/o H. Mukunda Kini and others	March 19, 2010
B.C. Purushotham S/o B. Chandra Vs. S. Vazeer S/o Nooran Sab Dasthagiri Sharif S/o Ismail Sharif and New India Assurance Company Ltd. rep. by its Branch Manager	April 12, 2010
B.C. Shobhakumar S/o Sri B.N. Chandrashekarappa Vs. Smt. Yashodhamma W/o Shankaralingappa and others	April 8, 2010
B.E.M.L. Limited (A Government of India Undertaking-Mini Rathna Company Under Ministry of Defence), Karnataka State Road Transport Corporation, repted. by Managing Director and The Divisional Controller, K.S.R.T.C., Kolar Division, Now reptd. by Chief Law Vs.	February 1, 2010
B.G. Ramaswamy S/o. Late B. Gundu Rao Vs. B.G. Srinivasa Murthy S/o. Late B. Gundu Rao, Sri B.G. Sathyanarayana S/o. Late B. Gundu Rao, Smt. Annapoorna W/o. Sri M.S. Sundaresha and The Bangalore Development Authority by its Commissioner@responde	October 23, 2010
B.M. Nagappa S/o Late Man Jaiah Patel, Sri. B.N. Manjunath S/o B.M. Nagappa, Sri. B.N. Jagadish S/o B.M. Nagappa and Sri. B.N. Prabhakar S/o B.N. Nagappa Vs. B.A. Shashikanth S/o B.M. Annappa	November 2, 2010
B.M. Prakash son of B.M. Munikrishnappa Vs. State of Karnataka by its Secretary Department of Urban Development, Director of Municipal Administration, The Deputy Commissioner and The Town Municipal Counsel represented by its Chief Officer@respon	April 5, 2010
B.M. Raghu, Son of Late B.H. Mangegewda Vs. State by Koppa Police Station, represented by S.P.P.	December 23, 2010
B.N. Jagadish, S/o Late Narasimhaiah represented by his L.Rs. (Smt. Prema Latha, W/o Late B.N. Jagadish, B.J. Ranjit, S/o Late D.N. Jagadish and Smt. B.J. Sushma W/o Venkataram) Vs. B.G. Rajashekara, S/o B.R. Gopala Krishna	November 26, 2010
B.N. Kappanna and Sons rep. by its Partner Sri B.V. Ravikumar S/o B.K. Visveshwara Vs. Union of India (UOI) South Western Railway rep. by the General Manager and Chief Administrative Officer (Construction)	June 14, 2010
B.N. Rajanna S/o B.L. Nanjappa Assistant Executive Engineer BESCOM Vs. State of Karnataka represented by Lokayukta Police	December 28, 2010
B.P. Akalwadi S/o. Sri Pundalikappa, Ex-Assistant Accounts Officer, Karnataka State Co-operative Marketing Federation Ltd. Vs. Raju Chawla The Managing Director Karnataka State Co-operative Marketing Federation Limited	November 2, 2010
B.P. Siddappa S/o Late Appayyanaputtappa Vs. The State of Karnataka, Department of Finance (Services-I) represented by its Secretary and others	March 25, 2010
B.R. Deepak S/o B.S. Rama Rao Vs. State of Karnataka, rep. by Chief Secretary and others	December 30, 2010
B.R. Pathi, S/o Late Smt. R. Ramarathnamma and Sri. B.S. Rajagopala Shetty Vs. The Special Land Acquisition Officer and others	October 6, 2010
B.S. Anand Kumar S/o B.S. Subbegowda Vs. Sri A.R. Arunachalam S/o. N. Arunachalam and Sri N. Nachiyappa @ Rajamani S/o. Rajappa Chettiar	March 30, 2010
B.S. Narayana @ Narayana Gowda S/o Somegowda Vs. The State of Karnataka, Department of Revenue, represented by its Secretary and others	March 15, 2010
B.S. Prasad S/o. Sri B. Subramanya Vs. S. Shankaranarayana Udupa S/o. late V. Vigneshwara Udupa and The United India Insurance Co. Ltd.	December 7, 2010
B.S. Ravi Vs. Aldea Electronics (P.) Ltd.	August 31, 2010
B.S. Subba Raju Son of Sri Shayama Raju and others Vs. Smt. Jamuna W/o Sri S.M. Kumar and others	April 6, 2010
B.T. Eshwarappa S/o Thimma Naik Sugar Weigh Bridge M.P.M. Limited Vs. The Mysore Paper Mills Limited by General Manager (Hrd and A)	November 2, 2010
B.V. Aswathaiah and Brothers represented by its Partner Sri. B.A. Shankaranarayan Vs. The State of Karnataka through the Commissioner of Commercial Taxes	February 15, 2010
B.V. Basavaraju S/o Late Veerabhadrappa Vs. K. Sadashivappa S/o Krishna Poojari, B.M. Shanmukha S/o Mallegowda and The New India Assurance Co. Ltd. rep. by its Branch Manager	April 8, 2010
B.V. Janardhan Gupta, Son of Sri Venkatarathnaiah Vs. The State of Karnataka, by Madiwala Police Statation	October 4, 2010
B.V. Thammaiah S/o Veerarangappa Vs. N. Shankar, Proprietor Shankar Cycle Works, Om Shakthi Provision Store	April 12, 2010
BABA DEVELOPERS PVT LTD Vs. BANGALORE INTERNATIONAL AIRPORT	December 16, 2010
Babu @ Chamber, S/o Ameer Jan and Annes Ahmed @ Anees, S/o Late Zaheer Ahmad Vs. State of Karnataka rep. by Government Pleader, High Court of Karnataka	December 28, 2010
Babu @ Hanumantharaiah, S/o Late Murthy Vs. State of Karnataka by Nagamangala Rural Police	December 28, 2010
BABU RAO Vs. BASAVARAJ	December 24, 2010
BABU RAO Vs. S A DAMODAR	May 25, 2010
BABURAO Vs. SHIVAPUTRA SINCE DEAD BY L RS	February 1, 2010
Baburao S/o. Ramachandra Chitragar and others Vs. The State of Karnataka and Ravindra S/o. Marutirao Patil	January 21, 2010
BABY Vs. SHEELA JALAN	March 2, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NAGAMMA AND OTHERS	August 13, 2010
Bajaj Allianz General Insurance Co. Ltd. by its Manager Vs. Satish S/o Ramegowda and Thimmegowda	June 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. N M RAJAPRAKASH	March 5, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PREMA	February 18, 2010
BAJAJ ALLIANZ INSURANCE CO LTD Vs. MADHAVA NAIR	April 23, 2010
BAJAJ AUTO LTD Vs. SAMPATH RAJ	February 1, 2010
Bajaj Auto Ltd., Manufacturer of Two and Three Wheelers Auto Vehicles, Registered under the Companies Act and represented by power of Attorney Holder Sri. Venkatesh S/o H.V. Venkat Rao Vs. Tamilnadu Mercantile Bank Ltd., A Scheduled Bank under t	December 2, 2010
BALACHANDRA VIGNESHWARA DIXIT UTTARA KANNADA DISTRICT Vs. H S SRIKANTA BABU	March 26, 2010
Balaji Sales Syndicate, rep. by Ramesh Kumar Bajaj Vs. State of Karnataka, rep. by The Commissioner of Commercial Taxes	November 26, 2010
Balaji Singh S/o Lakshman Singh Vs. The State of Karnataka and Mamatha Singh W/o Balaji Singh	November 25, 2010
BALAPPA Vs. STATE OF KARNATAKA	February 10, 2010
Bangalore Development Authority represented by its Commissioner and The Commissioner Bangalore Development Authority Vs. Kethamaranahalli House Building Co-Operative Society Ltd. represented by its Honorary Secretary K.S. Nanjundaswamy@responden	April 8, 2010
Bangalore District and Bangalore Rural District Central Co-operative Bank Ltd. Vs. M. Puttaiah S/o Muniyappa and K. Puttaswamy S/o Kamparamaiah Both of Ex-Secretary of Kuvempu Nuthana Gruhaniramana Sahakara Sanga Ltd.	December 3, 2010
Bangalore Electricity Supply Company Limited, represented by its Executive Engineer Vs. C.V. Shashidhar S/o. C. Venkataswamy Reddy and The Director, Karnataka Government Insurance Department, Motor Branch	December 16, 2010
BANGALORE GOLF CLUB BANGALORE Vs. M R DORAISWAMY IYENGAR BANGALORE	June 7, 2010
BANGALORE INTERNATIONAL AIRPORT LIMITED Vs. KARNATAKA INFORMATION COMMISSION	February 9, 2010
Bangalore Metropolitan Transport Corp. by its managing director represented by its chief law officer Vs. Maya W/o Biju T.S., Vijaya lakshmi W/o Shankara Pillai and Kum. Sindhu D/o Shankara Pillai	November 2, 2010
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. PULLAIAH	February 24, 2010
Bangalore Metropolitan Transport Corporation by its Managing Director Vs. Sri M. Nagaraju S/o Murthy	October 21, 2010
Bangalore Metropolitan Transport Corporation by its Managing Director reptd. by its Chief Law Officer Vs. Krishnappa S/o Thiminegowda, P. Narasimha Murthy S/o Papanna, K.P. Nagesh and The New India Assurance Co. Limited	August 2, 2010
Bangalore Turf Club Ltd., A company incorporated under the provisions of the Companies Act, 1956 represented herein by its Secretary, Sri S. Nirmal Prasad Vs. State of Karnataka represented by the Chief Secretary and The Executive Engineer, Publ	March 22, 2010
BANGALORE URBAN AND RURAL DISTRICT COOPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED Vs. SRI H HANUMANTHAPPA	December 6, 2010
BANGLORE GOLF CLUB Vs. M R DORAISWAMY IYENGAR	July 6, 2010
Bapu College of Education and others Vs. Bangalore University by its Registrar (Evaluation)	June 16, 2010
BASAPPA Vs. SHANKRAPPA	February 1, 2010
BASAPPA Vs. CHANDRASHEKHARAPPA	February 6, 2010
BASAPPA MUNOLI Vs. BALRAJ MITTAL	April 21, 2010
Basavanaiah S/o Late Shivaiah Vs. State of Karnataka represented by Public Prosecutor	April 9, 2010
BASAVARAJ Vs. STATE	November 30, 2010
BASAVARAJ Vs. PUTTARAJU	April 5, 2010
Basavaraj Rangappa Kolli S/o Sri Rangappa Kolli and others Vs. The Inspector, CRPF, The Deputy Inspector General of Police and The Additional Deputy Inspector General of Police Central Reserve Police Force	June 15, 2010
BASAVARAJ S/O UMMANAGOUDA Vs. STATE OF KARNATAKA	December 23, 2010
BASAVARAJENDRA Vs. RAVINDRA	April 1, 2010
BASAVARAJU Vs. POORNIMA S R	April 23, 2010
Basavaraju H.R. S/o Rajashekaraiah Vs. State of Karnataka by its Channapatna Police Station by State Public Prosecutor	December 28, 2010
BASAVEGOWDA ALIAS KRISHNEGOWDA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT MANDYA	April 1, 2010
BAYAMMA Vs. PUTTABAYAMMA	March 3, 2010
BAZM E NISWAN CHARITABLE TRUST Vs. AMANATH CO OPERATIVE BANK LIMITED	January 29, 2010
BEHRAM BOMANJI DUBASH Vs. STATE OF KARNATAKA	May 25, 2010
BELL CERAMICS LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (TRANSITIO	April 22, 2010
BEML LIMITED BANGALORE Vs. BUCYRUS INTERNATIONAL BANGALORE	June 22, 2010
BENAKA SOURADHA CREDIT CO OPERATIVE SOCIETY LTD Vs. ASSISTANT GARRISON ENGINEER	January 25, 2010
Besto Clutches and Spares Vs. Cauvery Software Engineering Systems Ltd.	September 24, 2010
Bettegowda (since dead) by his LRs (Gowramma W/o Late Bettegowda and others) Vs. Puttaswamygowda, S/o Late Kallegowda, Smt. Kalyanamma W/o Puttaswamygowda, Kumara S/o Puttaswamy Gowda	December 3, 2010
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF KARNATAKA	July 29, 2010
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KARNATAKA	September 3, 2010
Bharath Electronics Ltd. Represented By Its General Manager (HR) Vs. Sri Vishnu Murthy. S/o Sri. Narayana, Bel Sc/St Welfare Association R/By Its General Secretary and Government of Karnataka Dept. of Labour Vikas Soudha R/By Prl. Secretary@resp	December 27, 2010
BHARATHI Vs. STATE OF KARNATAKA	October 23, 2010
Bharathi W/o L. Basappa Vs. (sic) K. Kanatharaju S/o Kantilingaiah, Teacher, Sri Kanchiraya Rural High School	January 12, 2010
BHARATI AIRTEL LTD Vs. STATE OF KARNATAKA	January 8, 2010
Bhava Beary S/o. Mohammed and others Vs. Sahul Hameed S/o. Mohammed and National Insurance Co. Ltd.	November 2, 2010
BHEMANNA Vs. DEPUTY COMMISSIONER CHITRADURGA	July 20, 2010
BHIMAPPA SHIVAPPA MANOJI Vs. SHIDDALINGAVVA	March 26, 2010
BHJOOMIKA N DAUGHTER OF T R KRISHNAMURTHY Vs. KARNATAKA EXAMINATIONS AUTHORITY REPRESENTED BY THE SPECIAL OFFICER	June 1, 2010
Bhuwalka and Sons (P.) Ltd. Vs. Astha Infrastructure Ltd.	December 10, 2010
BIDARI ASHWINI HOSPITAL BIJAPUR REP BY ITS PARTNER L H BIDRI Vs. INCOME TAX OFFICER BIJAPUR	September 24, 2010
BINDAPPALA SUNANDAMMA Vs. K S REVANASIDDAPPA	September 3, 2010
BLUE STAR LTD. Vs. STATE OF KARNATAKA	August 26, 2010
BOMMAYYA THIMMAPPA NAIK Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA	April 1, 2010
BPL ENGINEERING LTD Vs. VNS INDUSTRIES PVT LTD	March 31, 2010
BRAHAMANA SANGHA CHICKBALLAPUR TOWN CHICKBALLAPUR DISTRICT Vs. COMMISSIONER CHICKBALLAPUR CITY MUNICIPAL COUNCIL CHICKBALLAPUR DISTRICT	March 3, 2010
Bramhachari S/o Late Lingachary Vs. Sri Venkataramanappa S/o Late Thimmaiah	August 2, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MAHADEV PANDURANG PATIL	October 4, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. H R LAKSHMIDEVAMMA	September 8, 2010
Branch Manager Oriental Insurance Co. Ltd. Vs. Smt. Sudha Suresh W/o. Late G.S. Suresh. and others	November 2, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. ANJINAPPA	October 1, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD BIJAPUR Vs. HULIGAMMA	June 25, 2010
BRIDGESTONE INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGA	February 3, 2010
Brig. Subhash Chandra Sharma S/o. Vaid Prakash Sharma and Ms. Amita Sharma W/o. Bird Subash Chandra Sharma Vs. Ind Sing Developers Pvt. Ltd. A company registered under the Companies Act, 1956 rep. by its Managing Director M. Krishna	March 8, 2010
BYYAMMA Vs. R BABU SAHEB	February 3, 2010
C AKBAR BASHA Vs. SHAKUNTHALA GUPTA	September 9, 2010
C B LINGAPPA Vs. STATE BY DANDINASHIVARA POLICE TUMKUR DISTRICT TUMKUR	April 7, 2010
C BASAVARAJU Vs. BANLORE DEVLOPMENT AUTHORITY	June 3, 2010
C R NAGAPPA AND SONS CHARITABLE TRUST BANGALORE Vs. BRUHAT BANGALORE MAHANAGARA PALIKE BANGALORE	March 18, 2010
C R RAMESH BABU Vs. STATE OF KARNATAKA	March 30, 2010
C RAMAIAH REDDY BANGALORE Vs. ASSISTANT COMMISSIONER OF INCOME TAX IMV BANGALORE	September 8, 2010
C Ramaiah Reddy Vibuthipura Basavanagar Marathalli (P.O.) Bangalore - 560037 Vs. The Assistant Commissioner of Income Tax (IMV) Circle 5(1) C R Building Bangalore	September 8, 2010
C RANGANATH Vs. DIVISIONAL CONTROLLER	January 4, 2010
C SUDHAKAR Vs. HONBLE THE CHIEF JUSTICE	December 14, 2010
C V SHASHIDHAR Vs. EXECUTIVE ENGINEER ELECTRICAL BESCOM	December 16, 2010
C. Basavaraju Vs. Bangalore Development Authority, Bangalore.	June 3, 2010
C. Bheemaraju S/o Chinnappa Raju Vs. N. Nanjareddy S/o K. Muniswamireddy	April 9, 2010
C. Hanumanthappa S/o Late Chitrappa Vs. Ramakrishnappa S/o Hanumanthappa and Nagaraj S/o Poojappa	September 22, 2010
C. Nagaveni D/o Cheluvachari Vs. Somashekar S/o Narasimhachar	April 12, 2010
C. Prasad Vs. Superintendent of Customs, HPU	January 20, 2010
C. Shamanna S/o Late K. Channaiah Vs. The Commissioner, Bruhath Bangalore Mahanagara Palike (BBMP), Assistant Executive Engineer (BBMP), Bruhath Bangalore Mahanagara Palike (BBMP), Sri K.N. Yganarasimha S/o Sri K. Narayana Iyengar and Sri K.R.S.	March 29, 2010
C.B. Nataraj S/o C. Bolaiah Vs. M.C. Sathish S/o late Ma. Channappa and The Divisional Manager, United India Insurance Co. Ltd.	April 8, 2010
C.H. Vivekananda son of Sri Honnurappa Vs. Smt. N. Sheela wife of Sri C.H. Vivekananda and daughter of Nagaraju	March 22, 2010
C.P.D. COMPUTER PERIPHERAL DEVICES PVT. LTD. Vs. STATE OF KARNATAKA	February 26, 2010
C.S.T. Vs. Turbotech Precision Engineering Pvt. Ltd.	April 15, 2010
C.S.T. Vs. Raj Rajeshwari International Polymers (P) Ltd.	March 5, 2010
C.V. Manjunatha S/o Vishwanatha Bhatta and Smt. Geetha W/o C.V. Manjunatha Vs. Bharathi Adike Store Regd. Partnership Firm represented by its Partner Sri M.S. Mankale S/o Late Narayana Bhatta and Venkatesha S/o Krishna Rao	April 8, 2010
Caffeine Holidays India Pvt. Ltd. by its Directors, Om Kumar G., S/o Late M. Chandrashekar and Shankar K.S., S/o Late Sri Shivarudrappa Vs. State of Karnataka by the Deputy Commissioner, Assistant Commissioner and Tahsildar	October 23, 2010
Calypso Foods (P) Ltd. Vs. Jt. Commissioner of Central Excise., Cus. and Service Tax	March 11, 2010
Canara Bank Vs. Numatric Engineering and Supplies and others	March 18, 2010
CANARA BANK Vs. DEVARAJU H	August 24, 2010
CANARA BANK Vs. B SRINIVASAN	February 15, 2010
CANARA BANK BANGALORE Vs. NUMATRIC ENGINEERING AND SUPPLIES BANGALORE	March 18, 2010
CENTRAL COUNCIL OF INDIAN MEDICINE, NEW DELHI Vs. GOVERNMENT OF INDIA	January 21, 2010
CENTRAL MUSLIM ASSOCIATION OF KARNATAKA Vs. STATE OF KARNATAKA	July 21, 2010
CENTRAL PARK FARM AND DEVELOPMENT PVT LTD Vs. MOHAMED ATAULLA	August 31, 2010
Cesilya DSouza W/o. J. M. DSouza Vs. Department of Mines and Geology rep. by its Deputy Director and District Commissioner Dakshina	December 17, 2010
CHAIRMAN CUM MANAGING DIRECTOR Vs. VENUGOPALAN	March 22, 2010
Chairman, Board of Trustees, Mahadeshwaraswamy Devasthanam by its Executive Officer Vs. Regional Transport Authority by its Secretary and others	March 29, 2010
Chairman, The Institution of Engineers (India) and others Vs. M. Nagaraj and others	February 8, 2010
Chanamma W/o. Sri Marappa and Smt. Kalyanamma W/o. late Maddappa Vs. Smt. V. Lalitha Vasudev W/o. H.K. Vasudev and Sri. R. Nagaraja S/o. late Ramaswamy Nayak	September 13, 2010
CHANDRA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	January 13, 2010
CHANDRA PARADHANANI Vs. MAC CHARLES LTD	July 15, 2010
Chandraiah, K.G., S/o. Gangadhar Vs. The Divisional Manager, Bangalore Metropolitan Transport Corporation (BMTC)	September 14, 2010
Chandrakala Pandia W/o O.P. Pandia, Master Murari Pandia S/o O.P. Pandia and Master Gopal Pandia S/o O.P. Pandia Vs. The New India Assurance Company Ltd. by its Branch Manager and Bhoruka Gases Ltd.	April 8, 2010
CHANDRAKUMAR Vs. DIRECTOR CHAITHANYA COLD STORAGE	September 22, 2010
CHANDRAMMA Vs. RAFEEQ AHMED	September 9, 2010
CHANDRAMMA Vs. RAFEEQ AHMED	September 1, 2010
CHANDRASHEKAR BIJAPUR Vs. BASALINGAPPAGOUDA	March 2, 2010
CHANDRASHEKAR HEBBAR Vs. SHEENAPPA SHETTY	January 11, 2010
CHANDRASHEKAR HEBBAR Vs. SHEENAPPA SHETTY	February 11, 2010
Chandrashekar P.N. H/o Vijaya R. and P.D. Deepak S/o P.N. Chandrashekar Vs. K.S.R.T. rep. by its Divisional Controller, K.S.R.T.C.-BCD, (Hunsur Depot), now rep. by Managing Director, K.S.R.T.C.	April 6, 2010
Chandrashekar Proprietor SRMS Vs. The Secretary Regional Transport Authority	August 2, 2010
Chandrashekar S/o Late Chinnappa Vs. The Additional Land Acquisition Officer and The Commissioner Bangalore Development Authority	April 5, 2010
Chandrashekar S/o Sheshappa Kanchan Vs. Bhaskar. S. Salian S/o Somayya Poojary	December 2, 2010
CHANDRASHEKHAR SANGAPPA ALLIAS SANGANNA NAGUR Vs. MUDDAPPA GANGAPPA JOGUR	February 5, 2010
Changa Reddy Vs. State of Karnataka By Bescom Vigilance Squad	December 8, 2010
CHANGANANMAD AIYAPPA Vs. STATE OF KARNATAKA	September 24, 2010
CHANNABASAPPA DYAMAPPA INDUR Vs. ASSISTANT COMMISSIONER AND ACQUISITION OFFICER DHARWAD	February 26, 2010
CHARIMAN THE INSTITUTION OF ENGINEERS INDIA Vs. M NAGARAJ	February 8, 2010
CHETHAN BHANDARY Vs. KOTAK SECURITIES LTD	January 25, 2010
CHIEF COMMISSIONER LARGE TAX PAYERS UNIT J S S TOWERS Vs. T N T INDIA PVT LTD	April 16, 2010
CHIEF ENGINEER KARNATAKA HEALTH SYSTEMS DEVELOPMENT PROJECT BANGALORE Vs. J CHENGAMA NAIDU	July 6, 2010
Chikkabbaiah alias Chinnappa (Since dead by L.Rs. Smt. Jayamma W/o late Chikkabbaiah @ Chinnappa, C. Venkatesh S/o late Chikkabbaiah @ Chinnappa and C. Shashikala D/o Late Chikkabbaiah @ Chinnappa), Dabalappa alias Muniyappa, Chikkamuniyappa and Ramakrish Vs.	September 15, 2010
CHIKKAMUNIYAPPA Vs. RAMANARASAMMA ALIAS SUMITHRAMMA	June 10, 2010
CHIKKANNA BIN RAJEGOWDA Vs. STATE OF KARNATAKA	July 2, 2010
CHIKKARANGAIAH Vs. GURUSIDDAIAH	December 8, 2010
CHINAI COLLEGE OF NURSING Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE	August 18, 2010
CHINNAMMA Vs. STATE OF KARNATAKA	December 15, 2010
CHOKKA BASAVANNA GOWDA Vs. STATE OF KARNATAKA	April 29, 2010
CHOTESAB Vs. STATE OF KARNATAKA	March 31, 2010
CIT Vs. SUBHA & PRABHA BUILDERS LTD.	July 26, 2010
CIT & ANR. Vs. DIGITAL GLOBALSOFT LTD.	March 29, 2010
Clifford Paul Dsouza since dead by Lrs. (Mrs. Jacintha Swetha Dsouza W/o Late Clifford Paul Dsouza and Baby Jameena Dsouza D/o Late Clifford Paul Dsouza represented by The Natural Gaurdian/Mother), John Claudius Andrew rep. by GPA Holder, Mr. Nelson Clive Vs.	April 6, 2010
COLONEL R HANDA Vs. ABHAYA LAND AND FINANCE PRIVATE LTD	August 16, 2010
COMMISSIONER (LTU), BANGALORE Vs. ACE DESIGNERS PVT. LTD.	August 12, 2010
Commissioner and The Assistant Commissioner of Income Tax Vs. Mehaboob Dilber Sait @ Yash Raj	June 17, 2010
COMMISSIONER CORPORATION OF THE CITY OF BELLARY Vs. SHIVAMMA	June 14, 2010
COMMISSIONER OF C EX , MYSORE-II Vs. DECORATIVE LAMINATES (I) PVT LTD	April 15, 2010
COMMISSIONER OF C EX, BANGALORE-I Vs. ALFRED HERBERT (INDIA) LTD	April 9, 2010
COMMISSIONER OF C EX, BANGALORE-III Vs. KIRLOSKAR ELECTRIC COMPANY LTD	March 5, 2010
COMMISSIONER OF C. EX., MANGALORE Vs. SOLARIS CHEMTECH LTD.	July 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. K VIJAYA C RAI	July 15, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION	August 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. B.S. REFRIGERATORS	April 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MILLIPORE (I) P. LTD.	April 1, 2010
Commissioner of Central Excise Vs. Bharat Heavy Electricals Ltd. Electronics Division	April 9, 2010
Commissioner of Central Excise Vs. Gem Properties (P) Ltd.	April 8, 2010
Commissioner of Central Excise Vs. Tiger Service Bureau	August 27, 2010
Commissioner of Central Excise Vs. Mrs. K. Vijaya C. Rai	July 15, 2010
Commissioner of Central Excise Vs. I.T.C. Limited	April 9, 2010
Commissioner of Central Excise Vs. Dee Pee En Corporation	March 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. FLUID DYNAMICS PVT LTD	April 6, 2010
Commissioner of Central Excise and Service Tax, Large Taxpayer Unit Vs. Widia India Ltd.	March 12, 2010
Commissioner of Central Excise and Service Tax., Large Tax Payer Unit Vs. Suprajit Engineering Ltd., Unit-II	March 12, 2010
COMMISSIONER OF CENTRAL EXCISE MANGALORE Vs. MANGALORE REFINERIES AND PETROCHEMICALS LTD	September 1, 2010
Commissioner of Central Excise, Commissionerate Vs. Madras Cements Ltd.	August 13, 2010
Commissioner of Central Excise, Customs and Service Tax Vs. Medtek Asia (P) Ltd.	March 18, 2010
Commissioner of Central Excise. Vs. Mother Dairy	February 5, 2010
Commissioner of Central Excise. Vs. Sri Anjaneya Cotton Mills Ltd.	February 15, 2010
Commissioner of Central Excise. Vs. Aravind Fashions Ltd.	April 1, 2010
Commissioner of Central Excise. Vs. Fitwel Tools and Forgings (P) Ltd.	May 24, 2010
Commissioner of Central Excise. Vs. Mysore Cements Ltd.	August 26, 2010
Commissioner of Central Excise. Vs. Tilrode Chem Pvt. Ltd.	March 26, 2010
Commissioner of Central Excise. Vs. Toyota Kirloskar Motor Pvt. Ltd.	May 28, 2010
Commissioner of Central Excise. Vs. Mac Charles (India) Ltd.	January 29, 2010
Commissioner of Central Excise. and St. Vs. Suprajit Engineering Ltd.	March 12, 2010
Commissioner of Custom Vs. Sai Lakshmi Industries Pvt. Ltd.	March 11, 2010
Commissioner of Customs Vs. Sajawat Industries Ltd.	April 1, 2010
Commissioner of Customs Vs. Muchipara Consumers Co-operative Stores Ltd.	April 9, 2010
Commissioner of Customs Vs. Trilux Electronics	March 18, 2010
Commissioner of Customs Vs. PSI Data Systems Limited	March 18, 2010
Commissioner of Customs Vs. Vikaram Jain	March 19, 2010
Commissioner of Customs Vs. Sir Md. Yaseen	March 11, 2010
Commissioner of Customs Vs. Zygo Flowers Ltd.	March 18, 2010
COMMISSIONER OF CUSTOMS Vs. PEARL VALLEY SILKS LTD.	April 1, 2010
COMMISSIONER OF CUSTOMS Vs. LEELA SCOTTISH LACE LTD	February 4, 2010
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MOHAN ALUMINIUM PVT LTD	June 29, 2010
Commissioner of Customs, Bangalore Vs. Satyanarayana Silk Koti	February 5, 2010
Commissioner of Income Tax Vs. Ascalon Exports	June 17, 2010
Commissioner of Income Tax Vs. Prasad Granites	June 21, 2010
Commissioner of Income Tax Vs. Mysore Intercontinental Hotels (P.) Ltd.	January 7, 2010
Commissioner of Income Tax Vs. Davanam Jewellers	July 21, 2010
Commissioner of Income Tax Vs. K. Raheja Development Corpn.	July 21, 2010
Commissioner of Income Tax Vs. Producin Ltd.	February 17, 2010
Commissioner of Income Tax Vs. Festo Control (P.) Ltd.	August 10, 2010
Commissioner of Income Tax Vs. Indian Institute of Management	August 24, 2010
Commissioner of Income Tax Vs. Mac Charles (India) Ltd.	April 6, 2010
Commissioner of Income Tax Vs. Molex (India) Ltd.	July 13, 2010
Commissioner of Income Tax Vs. United Breweries Ltd. and another	January 4, 2010
COMMISSIONER OF INCOME TAX Vs. K G RUKMINIAMMA	August 27, 2010
COMMISSIONER OF INCOME TAX Vs. HJS STONES LTD	June 16, 2010
COMMISSIONER OF INCOME TAX Vs. BYYANNA HUF	June 18, 2010
COMMISSIONER OF INCOME TAX Vs. SANKALA POLYMERS PVT LTD	June 30, 2010
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMAMMA	July 20, 2010
COMMISSIONER OF INCOME TAX Vs. KRONE COMMUNICATION LTD	July 7, 2010
COMMISSIONER OF INCOME TAX Vs. K S DATTATREYA	August 10, 2010
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LTD	August 4, 2010
COMMISSIONER OF INCOME TAX Vs. MAHESH BHUPATI	April 13, 2010
COMMISSIONER OF INCOME TAX Vs. MYSORE CHROME TANNING CO. LTD.	June 10, 2010
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LIMITED	January 11, 2010
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LIMITED	February 15, 2010
COMMISSIONER OF INCOME TAX Vs. BLEND WELL BOTTLES PVT LTD	February 17, 2010
COMMISSIONER OF INCOME TAX Vs. NEELAVATHI	February 16, 2010
COMMISSIONER OF INCOME TAX Vs. INDO NISSIN FOODS LTD	February 24, 2010
COMMISSIONER OF INCOME TAX Vs. IBM INDIA LTD	February 25, 2010
COMMISSIONER OF INCOME TAX Vs. IAS OFFICERS ASSOCIATION	March 9, 2010
COMMISSIONER OF INCOME TAX Vs. U MANOHAR RAO	March 2, 2010
COMMISSIONER OF INCOME TAX Vs. BADRA ESTATES & INDUSTRIES LTD.	February 24, 2010
COMMISSIONER OF INCOME TAX Vs. PAI VAIBHAV HOTELS (P) LTD.	April 5, 2010
COMMISSIONER OF INCOME TAX Vs. AIKYATA FINANCE LTD.	May 24, 2010
COMMISSIONER OF INCOME TAX Vs. AMRITH EDUCATION & CULTURAL SOCIETY	March 23, 2010
COMMISSIONER OF INCOME TAX Vs. L.K. TRUST	March 1, 2010
COMMISSIONER OF INCOME TAX Vs. CHEMICAL INDUSTRIES CONSULTING BUREAU	March 8, 2010
Commissioner of Income Tax (International Taxation) and another Vs. Mahesh Bhupathi	April 13, 2010
Commissioner of Income Tax and another Vs. Kudremukh Iron Ore Co. Ltd.	December 1, 2010
Commissioner of Income Tax and another Vs. RAS Information Technologies (P) Ltd.	July 21, 2010
Commissioner of Income Tax and another Vs. Mfar Construction Ltd.	September 27, 2010
Commissioner of Income Tax and another Vs. H. Dasappa and Sons	October 23, 2010
Commissioner of Income Tax and another Vs. BTM Education Trust	April 12, 2010
Commissioner of Income Tax and another Vs. Nemichand	July 21, 2010
Commissioner of Income Tax and another Vs. Murali Traders	February 23, 2010
Commissioner of Income Tax and another Vs. M.N. Swaminathan since dead by his LRs	February 16, 2010
Commissioner of Income Tax and another Vs. ASK Brothers Ltd.	February 18, 2010
Commissioner of Income Tax and another Vs. Nissin Food Products Co. Ltd.	February 24, 2010
Commissioner of Income Tax and another Vs. Krone Communication Ltd.	March 10, 2010
Commissioner of Income Tax and another Vs. Arunananda Textiles P. Ltd.	March 2, 2010
Commissioner of Income Tax and another Vs. Krishnamurthy	April 5, 2010
Commissioner of Income Tax and another Vs. Khoday India Ltd.	March 15, 2010
Commissioner of Income Tax and another Vs. Canfin Homes Ltd.	July 5, 2010
Commissioner of Income Tax and another Vs. Falcon Tyres Ltd.	February 24, 2010
Commissioner of Income Tax and another Vs. N. Leela Kumar	February 16, 2010
Commissioner of Income Tax and another Vs. Babu Reddy	March 1, 2010
Commissioner of Income Tax and another Vs. Gokuldas Apparels (P) Ltd.	March 3, 2010
Commissioner of Income Tax and another Vs. Hajee Jaffar Shariff	March 2, 2010
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. NITCO CONSTRUCTIONS PVT. LTD.	September 13, 2010
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. GAUTHAMCHAND BHANDARI	September 13, 2010
Commissioner of Income Tax and Income Tax Officer Vs. Sri G.D. Subraya Sheregar, P.W.D. Contractor	June 1, 2010
Commissioner of Income Tax and Joint Commissioner of Wealth-tax, Assessment, Special Range-5 Vs. Shankaranarayana Industries and Plantations (P.) Ltd.	August 11, 2010
Commissioner of Income Tax and others Vs. Wipro Ltd.	April 7, 2010
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Karnataka State Warehousing Corporation	June 7, 2010
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. K.S. Ramakrishna	June 17, 2010
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Samson Distilleries Pvt. Ltd.	June 21, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Sri Dheeraj Daga	June 1, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Amanath Motor Owners Co-operative Society Ltd.	June 28, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. S. Airyata Finance Ltd.	June 1, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Sri S. Rajamannar	April 6, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Monarch Citadel Pvt. Ltd.	January 13, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. M.N. Dastur and Company Private Limited	July 14, 2010
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Assessments, Special Range-4 Vs. Brindavan Beverages (P) Ltd.	October 6, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. Happy Farms and Resorts Ltd.	September 22, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. Sri Chandrashekar	June 14, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. Sri P.L. Mohan	June 22, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. M.L. Suhas Prop. Surya Securities	March 30, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. S.B. Pannalkar and Company	November 2, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. Keshav Exports Pvt Ltd	April 12, 2010
Commissioner of Income Tax and The Income Tax Officer Vs. Arvind Fashions Limited	April 12, 2010
COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. ASLAM ULLA KHAN S/O MEHBOOB KHAN @ SABJAN	January 4, 2010
Commissioner of Income Tax and The Joint Commissioner of Income Tax (Assessment) Vs. Ranganatha Enterprises	June 9, 2010
Commissioner of Income Tax and The Joint Commissioner of Income Tax (Assistant) Special Range Vs. The Karnataka Bank Ltd.	April 12, 2010
Commissioner of Income Tax and The Joint Commissioner of Income Tax (Asst) Vs. Pharmacia United Ltd.	March 3, 2010
Commissioner of Income Tax and The Joint Commissioner of Income Tax (Asst), Special Range-3 Vs. Agrosynth Chemicals	March 17, 2010
COMMISSIONER OF INCOME TAX BANGALORE Vs. M/S PHARMACIA UNITED LTD BANGALORE	March 3, 2010
COMMISSIONER OF INCOME TAX BANGALORE Vs. HAPPY FARMS AND RESORTS LTD	September 22, 2010
COMMISSIONER OF INCOME TAX BANGLORE Vs. M N SWAMINATHAN	February 16, 2010
COMMISSIONER OF INCOME TAX, BANGALORE Vs. NADIC ASSOCIATES	September 23, 2010
COMMISSIONER OF INCOME-TAX Vs. BRINDAVAN BEVERAGES P LTD	October 6, 2010
COMMISSIONER OF INCOME-TAX Vs. VYSYA BANK LTD	May 20, 2010
COMMISSIONER OF INCOME-TAX Vs. DEPUTY COMMISSIONER OF INCOME-TAX	August 4, 2010
COMMISSIONER OF INCOME-TAX BANGALORE Vs. HJS STONES LTD	July 16, 2010
Commissioner of LTU Vs. Toyota Kirloskar Motors Pvt. Ltd.	March 12, 2010
Commissioner of S.T. Vs. Yokogawa Blue Star Ltd.	June 9, 2010
Commissioner of S.T. Vs. Atria Convergence Tech. P. Ltd.	January 29, 2010
Commissioner of Service Tax Vs. Yokogawa Blue Star Limited	April 8, 2010
Commissioner of Service Tax Vs. Bharat Electronics Limited	August 12, 2010
Commissioner of Service Tax Vs. Sangam Investments	April 8, 2010
Commissioner of Service Tax Vs. P.J. Margo Pvt. Ltd.	January 11, 2010
Commissioner of Service Tax Vs. Yokogawa Blue Star Limited	June 9, 2010
Commissioner of Service Tax Vs. Vaman Pharma Pvt. Ltd.	April 1, 2010
Commissioner of Service Tax Vs. Toyoda Iron Works Co. Ltd.	June 24, 2010
Commissioner of Service Tax Vs. Raj Rajeshwari International Polymers (P.) Ltd.	March 5, 2010
Commissioner of Service Tax Vs. Araco Corpn.	April 1, 2010
Commissioner of Service Tax Vs. A.D.A. Rangamandira	April 9, 2010
Commissioner of Service Tax Vs. SKF India Ltd.	March 4, 2010
Commissioner of Service Tax Vs. Maa Communications Bozell Ltd.	June 3, 2010
Commissioner of Service Tax Vs. Atria Convergence Technologies Pvt. Ltd.	September 9, 2010
Commissioner of Service Tax Vs. N.K. Agencies Private Limited	July 30, 2010
COMMISSIONER OF SERVICE TAX Vs. SREENIDHI POLYMERS P LTD	March 5, 2010
Commissioner of Service Tax, Service Tax Commissionerate Vs. Acer India (P.) Ltd.	May 28, 2010
COMMR OF C EX Vs. ETA TECHNOLOGY PVT LTD	June 29, 2010
COMMR OF CUS, BANGALORE Vs. MICROSOFT CORPORATION INDIA PVT LTD	August 26, 2010
COMMR OF INCOME TAX Vs. V RUKMINI SINCE DEAD REP BY LRS	August 9, 2010
COMMR. OF C. EX. (APPEALS), BANGALORE Vs. KVR CONSTRUCTION	November 18, 2010
COMMR. OF C. EX., BANGALORE-II Vs. TECHNO RUBBER INDUSTRIES PVT. LTD.	July 15, 2010
COMMR. OF C. EX., CUS. & S.T., BELGAUM Vs. VASAVADATTA CEMENTS LTD.	September 24, 2010
COMPASSION UNLIMITED PLUS ACTION BANGALORE Vs. UNION OF INDIA	February 2, 2010
Concord Tools Pvt Ltd. represented by its Managing Director. Mr. N. Kanniyan, Mr. N. Kannaiyan S/o N. Nateshan and Smt. Shanthi Kanniyan W/o N. Kanniyan Vs. State Bank of India, Stressed Assets Managemen 2-M Enterprises, M.G.M. Forgings Pvt. Ltd	December 13, 2010
CONCORDE HITECH CITY P LIMITED Vs. STATE OF KARNATAKA	July 16, 2010
CONSUMER CARE SOCIETY Vs. UNION OF INDIA	December 1, 2010
CST Vs. Adlabs	March 18, 2010
Cutchi Memon Jamat, A Society registered under the Societies Act rep. by its President Sri Noor Mohammed Adam and Sri Noor Mohammed Adam S/o Late Adam Siddick Vs. Hajee Sir Ismail Sait Wakf a Trust rep. by its Managing Trustee Sri Masood Subhan	April 9, 2010
CUTCHI MEMON JAMATH Vs. HAJEE SIR ISMAIL SAIT WAKF ESTATE BANGALORE	June 18, 2010
Cyber Bazar (India) (P) Ltd. now known as WebEx Communications India Pvt. Ltd. rep. by its Managing Director Sri. Kiran A. Datar Vs. The Asst. Commissioner of Income-tax	April 12, 2010
D B SIDDALINGAIAH Vs. SHAKUNTALA DEVAPPA	April 5, 2010
D BHAKTHAVATSALA Vs. BANGALORE BRUHATH MAHANAGARA PALIKE	October 18, 2010
D G GURUMURTHY Vs. STATE OF KARNATAKA	March 26, 2010
D H KRISHNASA Vs. SPECIAL DEPUTY COMMISSIONER BANAGLORE	July 8, 2010
D JAYALAKSHMI Vs. B V DEEPAK	April 5, 2010
D K MANAVALAN EXECUTIVE DIRECTOR ACTION FOR FOOD PRODUCTION AFPRO Vs. ROSELY JOSE	November 23, 2010
D MUNIYAPPA Vs. ADDITIONAL REGISTRAR OF ENQUIRIES	May 28, 2010
D N NANJUNDA REDDY Vs. STATE OF KARNATAKA	April 23, 2010
D R VENKATESH GOWDA Vs. STATE OF KARNATAKA	February 15, 2010
D RAJKUMAR Vs. B JYOTHI SHETTY	May 24, 2010
D S CHAKRAPANI Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF KARNATAKA	January 25, 2010
D. Bhakthavatsala, S/o. Late Dharma Naidu Vs. Bangalore Bruhath Mahanagara Palike represented by its Commissioner and others	October 18, 2010
D. Kumar S/o Dharmalingam Vs. The Managing Director	June 7, 2010
D. Malliga Vs. Asstt. Commissioner of Income Tax	June 7, 2010
D. Mohan Kumari D/o Deva and others Vs. State of Karnataka by its Principal Secretary to Govt., Department of Health and Family Welfare and Hassan Institute of Medical Sciences, A Society registered under the provisions of the Karnataka Societie	October 21, 2010
D. Muniyappa Vs. The Additional Registrar of Enquiries-III and another	May 28, 2010
D. Rajkumar Vs. Smt. B. Jyothi Shetty and another	May 24, 2010
D. Thilakan S/o late Devadas Naidu Vs. Skylark Mansions Pvt. Ltd., represented by its Managing Director, Mr. Saleem Sheriff	September 1, 2010
D. Venkatesh Guptha S/o Late D.C. Reddappa Setty Vs. The Commissioner Bangalore Development Authority and Smt. J.P. Shantha W/o Late b. Srinivasamurthy	November 2, 2010
D.G. Prabhu S/o Govindaswamy Vs. The Manager The Oriental Insurance Co. Ltd. and Jiya Ahamedd S/o H.S. Mohammed Gouse	June 1, 2010
D.H. Neelakanta S/o late Honnappachar and D.R. Ravindra S/o late Ramegowda Vs. The State of Karnataka represented by its Secretary, Department of Panchayath Raj, The State Election Commissioner and Deputy Commissioner	April 8, 2010
D.K. Appachchu S/o Late Sri D.K. Kalappa Vs. The Chief Officer, Somwarpet Town Panchayat and The State of Karnataka rep. by The Secretary to Government, Department of Housing and Rural Development	April 6, 2010
D.M. Siddappa and another Vs. The District Commissioner, Commissioners Office and others	April 16, 2010
D.N. Nagesh S/o D.S. Nanjundaiah Vs. D.S. Nanjundaiah S/o Srikanthegouda (Since dead, represented by L.Rs. D.N. Nanda W/o Srikanthaiah and others) and others	March 15, 2010
D.N. Raja Rao S/o Late Narayana Rao Vs. The Commissioner Bruhat Bangalore Mahanagara Palike and The Zonal Deputy Commissioner Bangalore Mahanagara Palike	December 28, 2010
D.N. Sreenivasappa, S/o. Late Narayanappa Vs. Chair Pearson, National Council for Teachers Education, Member Secretary, National Council for Teachers Education, Regional Director, National Council for Teachers Education and Department of Persona	December 16, 2010
D.S. Subba Reddy, S/o late Sri Doddasonnappa Vs. The Bangalore Electricity Supply Company Limited repted. by its Managing Director and The Asst. Executive Engineer (Elecl.) BESCOM	October 6, 2010
D.Vigneshwara Aithal S/o late D. Venkatachala Aithal Proprietor Ganapath Enterprises Vs. Krishna Automation and Software Solutions Pvt. Ltd., Sri Krishnamurthy Udupa and Raksha	November 23, 2010
DAMEGUNTA RAJESHWARAMMA Vs. JAYALAKSHMAMMA	April 6, 2010
DAMODAR ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	June 22, 2010
Dasappa, Son of Late Kenchappa Vs. Thimmappa, S/o Late Kenchappa	October 21, 2010
Dattappa S/o Lakshman Bandiwadar, Advocate and Agriculture Vs. Ramappa S/o Bheemappa Bandiwadar Shamu S/o Yellappa Bandiwadar, Occ: both Agriculture	December 28, 2010
DEEPAK Vs. K UMESH NAYAK	November 8, 2010
DEEPAK M SHAH Vs. D J VENKATESH MURTHY	January 25, 2010
Deepak Raj S/o Srinivas Vs. State of Karnataka represented by State Public Prosecutor	December 16, 2010
Deepesh Kumar S/o Late Gopal Singh Vs. Smt Vijaya Ramana W/o T. Venkataramana and Sri Rajashekar	April 8, 2010
DEEPTI JAMADAGNI Vs. ORIENTAL INUSRANCE CO LTD	October 25, 2010
Deputy Commissioner Vs. Smt. N. Latha W/o Basavarajappa and others	September 28, 2010
DEPUTY COMMISSIONER AND DISTRICT ELECTION OFFICER Vs. STATE OF KARNATAKA	September 8, 2010
Deputy Commissioner of Police and The Director, Karnataka Government Insurance Department Vs. Sajida Begum W/o Late Imran Khan and others	August 2, 2010
Deputy Commissioner, The Deputy Conservator of Forest and The State of Karnataka reptd. by its Secretary, Department of Revenue Vs. V.D. Shanthappa S/o Late Dyavegowda and Channaveerappa S/o Late Eeregowda, both are rep. by GPA Holder, S.D. Aada	October 20, 2010
DEPUTY CONSERVATOR OF FOREST CHIKKAMAGALUR DIVISION Vs. T K THAMMANNA GOWDA	June 28, 2010
DEPUTY CONSERVATOR OF FORESTS Vs. IBEX GALLAGHER PVT LTD	March 3, 2010
DEVAKAMMA Vs. PARAVATAVVA	April 9, 2010
Dhananjaya son of Bommaiah Vs. State of Karnataka, rep. by Nelamangala, P.S.	January 13, 2010
Dhruva Machine Works (P.) Ltd. Vs. Lincoln Helios (India) Ltd.	June 11, 2010
Digital Waves Computer Solutions P. Ltd. Vs. Vmoksha Technologies P. Ltd.	September 13, 2010
DINAKAR ULLAL Vs. COMMISSIONER OF INCOME TAX	February 24, 2010
Dinakar Ullal Prop. Devchand Constructions Vs. Commissioner of Income-tax	February 24, 2010
Dinesh Shetty S/o. Kallappa Shetty Vs. Mohammed Rafiq and The New Assurance Co. Ltd. rep. by its Manager	October 21, 2010
DIRAK DIETER RAMSAUER KONSTRUKTIONSELEMENTE GMBH COMPANY IN GERMANY Vs. S D CHAKRAVARTHY	January 29, 2010
DIRECTOR GENERAL OF INCOME TAX NEW DELHI Vs. JOCKEYS ASSOCIATION OF INDIA BANGALORE	June 25, 2010
Director of Income Tax (Exemptions) and another Vs. Sri Belimatha Mahasamsthana Socio Cultural and Educational Trust	March 8, 2010
Director of Income Tax (International Taxation) and another Vs. Prahlad Vijendra Rao	November 8, 2010
Director of Municipal Administration Vs. Veerabhadregowda, S/o. Erabhadregowda, Retd. Second Division Clerk, City Municipal Council and The Commissioner, City Municipal Council	October 23, 2010
DIT (Exemptions) Vs. Meenakshi Amma Endowment Trust	November 10, 2010
Divisional Controller KSRTC Kolar Division Vs. Chikkamuniyamma W/o Ramakrishnappa and Chikkannachari Driver	June 16, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. NAGARAJ	March 18, 2010
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GOVINDAPPA	October 18, 2010
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED MYSORE Vs. H A RAJU BIN ARASAIAH	March 18, 2010
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHEELAMMA	February 16, 2010
DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION; CHANDRAIAH, K G , S/O GANGADHAR Vs. CHANDRAIAH, K G S/O GANGADHAR; DIVISIONAL MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION	September 14, 2010
Divisional Manager, National Insurance Co. Ltd. rep by its The Deputy Manager, National Insurance Co. Ltd. Vs. Sri Babu Naik S/o Mahalinga Naik, Smt. Kamala W/o Babu Naik and Sri Ananda Gowda S/o Kuntanna Gowda	March 5, 2010
Divisional Manager, New India Assurance Company Ltd., Bangalore Vs. Nagaraj and another	March 18, 2010
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. M K SUNITHA AND ANOTHER	September 15, 2010
Divisional Manager, Oriental Insurance Co. Ltd. by its Assistant Manager Vs. Kumar S/o Venkata Sheety and B.S. Subramanyam S/o Narayanaswamy	September 20, 2010
Divisional Manager, The Oriental Insurance Co. Ltd. represented by its Regional Manager Vs. Nagaraju and L. Shankar both S/o Lingegowda	April 8, 2010
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. K N SUNIL @ SUNILKUMAR, S/O SHIVKUMAR	October 19, 2010
Divisional Manager, United India Insurance Co. Ltd. Vs. Smt. Sunandamma W/o. Late N. Manjunath, Smt. Narasamma W/o. Late Narayanappa, Srinivasa S/o. Late N. Manjunath, Since minor represented by his natural guardian/mother Smt. Sunandamma) and S	September 22, 2010
DIVISONAL CONTROLLER KSRTC Vs. T G BHANUMATHI	September 27, 2010
DIWAKARAN Vs. K R VASUDEVA RAO	January 20, 2010
DIWAN BAHADUR S.L. MATHIAS AND SONS Vs. STATE OF KARNATAKA	July 13, 2010
Dodda Siddaiah S/o Pallari Siddaiah repted. by its SPA Holder Sri. S. Siddaiah S/o Pallari Siddaiah Vs. K.C. Basave Gowda S/o Chennabasave Gowda	March 30, 2010
DODDA SOMASETTY Vs. BABY SHASHIKALA	January 12, 2010
DODDANNAVAR BROTHERS Vs. STATE OF KARNATAKA	October 18, 2010
DODDAVEEREGOWDA Vs. BASAVARAJU	January 11, 2010
DODDEGOWDA Vs. ASSISTANT COMMISSIONER MYSORE SUB DIVISION MYSORE	April 5, 2010
Don Pinto S/o I.S. Pinto Vs. Peter Don Nazarath S/o Laurence Nazarath and United India Insurance Co. Ltd.	April 9, 2010
DONOR BELLUR THAMMAIAHS CHARITIES AND SWAMY SRI RAMDAS MELU SAKKARE UPPARA VIDYA VARDHAKA TRUST MYSORE Vs. G M GADKAR	February 26, 2010
DORAI RAJU Vs. M JAYARAM	January 13, 2010
DR GEETHA Vs. VASANTHI S SHETTY	January 11, 2010
DR. RAHUL S. PATIL S/O. SHANKAR PATIL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES REP. BY ITS REGISTRAR AND STATE OF KARNATAKA, DEPT. HEALTH AND FAMILY WELFARE, MEDICAL EDUCATION	March 29, 2010
DR. SHIVANAND DODDAMANI Vs. THE STATE OF KARNATAKA BY DHARWAD SUB-URBAN POLICE STATION AND ORS.	June 26, 2010
Durugappa S/o. Kariyappa and Smt. Kanumakka W/o Durugappa Vs. Rajendra Prasad Reddy S/o. Akki Reddy (Owner of Lorry) and The Branch Manager, Oriental Insurance Co. Ltd.	September 21, 2010
Dy. Commissioner of Income Tax and another Vs. Jeevan Saldanha	February 17, 2010
DYAVAMMA ALIAS SANNA MUKKAMMA Vs. BALAMMA	April 23, 2010
Dyavappa S/o. Venkataramappa Vs. State of Karnataka rep. by the State Public Prosecutor	November 26, 2010
E.L. Bethel Church represented by Senior Pastor, R. Bhagavathi Rao S/o Rama Rao Vs. State of Karnataka represented by Secretary, The Commissioner of Police and Station House Officer	March 22, 2010
E.P. PRODUCTS Vs. STATE OF KARNATAKA	September 30, 2010
EASYSTICH NEEDLES PRIVATE LIMITED, BANGALORE Vs. NIL	January 13, 2010
Edna Adeline, D/o. Late Christy Soans Vs. Renold Praveen Kumar, S/o. Late Lamuel Jathanna	October 25, 2010
Ehaghyamma Wife of Late Papachar and Sri Ramakrishna Son of Late Anjanappa Vs. The Special Tashildar Sri Siddalingaiah	November 19, 2010
ELECTRONICS AND CONTROLS BANGALORE Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD BANGALORE	August 6, 2010
Elite Group a Registered Partnership Firm rep. by its Partners, Sri M. Mohan Reddy Partner Elite Group and Sri N. Jagan Mohan Reddy Partner Elite Group (All rep. by their Power of Attorney Holder Sri M.N. Krishna S/o Narayana Gowda) Vs. Sri M.K.	April 8, 2010
ELLAMMA ALIAS YELLAMMA Vs. VENKATESHAPPA	April 23, 2010
EMCEE ASSOCIATES Vs. STATE OF KARNATAKA	June 7, 2010
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. NEW FORGE COMPANY BANGALORE	August 13, 2010
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. SWATHI PACKAGING PRIVATE LIMITED BANGALORE	March 3, 2010
ERANNA Vs. SABJAMMA	August 31, 2010
Ezekiel Meshack Joseph S/o Joseph Vs. The State of Karnataka and Jayakumar J S/o Sri. James	November 25, 2010
F MOILY Vs. LOKAYUKTHA STATE OF KARNATAKA	February 4, 2010
FAKRULLA KHAN Vs. STATE OF KARNATAKA	December 10, 2010
Faras Hussain S/o Abdul Kareem Vs. Sri Moosa Yusuf S/o Late Moosa Budan and others	December 3, 2010
FARIDHA Vs. MOHAMED RAFI	February 3, 2010
Farooq Sulaiman S/o Late Sri Ibrahim Vs. M. Siddegowda S/o Sri Bettegowda, Nagamma W/o Sri M. Siddegowda and Nizar S/o Sri Baba Jan	October 25, 2010
FARTHUNISA Vs. K M PURUSHOTHAM	March 3, 2010
Fathima Jaan W/o. Syed Abdul Rehman and Naasira D/o. Late Syed Abdul Rehman Vs. The Regional Manager, New India Assurance Company Ltd. and K.H. Rangaraju S/o. Uchhaiah	October 26, 2010
FAYAZ PASHA Vs. DIRECTOR INFANTS TRAVELS PRIVATE LIMITED BANGALORE	April 23, 2010
FEDERAL MOGUL GOETZE INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	September 2, 2010
Fortune Financial Services (I) Limited rep. by its Director Shri Nimish C. Shah Vs. Golden Gate Properties Limited a Company Incorporated under the Companies Act, 1956	August 31, 2010
Fortune Packaging Pvt. Ltd. represented by its Director, Sri. Kirty Mody Vs. Bangalore Karmika Sangha (R) by its President and Ajmera Container Corporation represented by its Managing Director	September 24, 2010
Foto Flash Vs. Deputy Commissioner of Commercial Taxes (Recovery) and others	August 11, 2010
Futura Finance Corporation Vs. M/S. Indus Construction By Its Partners	December 13, 2010
Future Metal Private Limited represented by its Chairman Mr. Naveen Sriram Vs. STCL Limited a company incorporated under the provisions of the Companies Act, 1956	April 8, 2010
G ANITHA Vs. DHANJAYA H	January 29, 2010
G GOPALAPPA Vs. KOTTA GRAMA PANCHAYAT	April 1, 2010
G HAFEEZ Vs. K ASIF	April 22, 2010
G HALINAGAPPA Vs. YAJAMAN BANDIKAR CHIKKANNA	March 26, 2010
G HEMALATHA Vs. REGISTRAR BANGALORE	September 1, 2010
G J FERNANDEZ Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 29, 2010
G M MAHENDRA Vs. G M MOHAN	September 22, 2010
G N MALAGER Vs. DISTRICT HEALTH AND FAMILY WELFARE OFFICER HAVERI DISTRICT HAVERI	February 16, 2010
G NAGENDRAPPA Vs. DIRECTOR ADMINISTRATION AND HUMAN RESOURCES K P T C L	January 25, 2010
G PRAKASH Vs. DIRECTOR MUNICIPAL ADMINISTRATION BANGALORE	February 5, 2010
G PRAKASH Vs. STATE OF KARNATAKA	January 7, 2010
G RAGHAVENDRA Vs. C HARISH	August 16, 2010
G RAGHAVENDRA Vs. HARISH	August 10, 2010
G SAVITHRI Vs. M S SUBBUKRISHNA	September 9, 2010
G V BHUSHAN Vs. UNION OF INDIA	January 13, 2010
G V SATHEESHA REDDY Vs. STATE OF KARNATAKA	December 8, 2010
G V SATISH REDDY Vs. SHIVA DISTILLERIES LIMITED COIMBATORE	June 22, 2010
G V SHABBIR AHMED Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD	November 25, 2010
G. Bharathi W/o. Manigangappa and others Vs. Sri Muniganappa S/o. Late Lakkappa, Bank of Baroda (A Body Corporate constituted under the Banking Companies Acquisition and Transfer of Undertaking Act) 1970 represented by its Chief Manager Sri Sund	September 23, 2010
G. Gangadhar S/o. Guddaiah Vs. The Deputy Commissioner, Mysore and another	March 25, 2010
G. Krishna Acharya S/o G. Lakshminarayan Acharya Vs. State of Karnataka, By Secretary to Government, Dept. of Cooperation, The dy. Registrar of Co-Op. Societies, The Teachers Co-Op. Bank Ltd. By Its General Manager Shri Prabhakar Rao and Teacher	November 2, 2010
G. Krishnappa Vs. Smt. Paryathamma W/o A. Krishnappa and others	September 17, 2010
G. Moidin S/o Abdul Khader Vs. Smt. Nafisamma W/o Late G. Hameed and others	March 24, 2010
G. Seetharamu, S/o Late G.K.S. Iyengar Vs. Sri. K.G. Thyagaraju, Assistant Artisan and Smt. B. Pramila, W/o K.G. Thangaraju	October 26, 2010
G. Sri Ramappa, S/o late Gopalappa Vs. G. Munivenkataramappa, G. Narayanappa and Chandarappa, all S/o. Late Gopalappa	October 18, 2010
G. Suresh S/o Sri Gaviyappa Vs. Sri R. Krishna Murthy S/o K. Ramaiah, Sri K.A. Keshava Murthy and The Oriental Insurance Company Ltd.	April 8, 2010
G.G. Konikar Industries Represented By Smt. Sheela Partner of Konikar Industries Vs. The Chairman and Managing Director Karnataka State Financial Corporation and The Assistant General Manager Karnataka State Financial Corporation	December 28, 2010
G.J. Fernandez Vs. The Assistant Commissioner of Income Tax	October 29, 2010
G.K. Chandramouli S/o Karabasappa and others Vs. The District Registrar and others	March 15, 2010
G.M. Salvi (Wrongly described as Selvaraj) S/o Mahadev Salvi Vs. Smt. Umme Salma W/o Mohammed Vazir	September 17, 2010
G.N. Thimmegowda S/o Shri Narayanappa Vs. Smt. Lakshmi W/o Shri A. Venkatesh and Shri A. Venkatesh S/o Late Appaiah	March 19, 2010
G.V. SATISH REDDY AND ANOTHER Vs. SHIVA DISTILLERIES LIMITED, COIMBATORE	June 22, 2010
GAJA SINHA Vs. SEEMA SINHA	December 8, 2010
Ganesh Balu @ Ganesh, S/o Late Rajanna Vs. State of Karnataka, by the Station House Officer	December 30, 2010
Ganesh S/o. Jotiba Oulkar Vs. The Karnataka Housing Board by Its Commissioner, Belgaum Urban Development Authority Belguam by Its Commissioner, The Corporation of the City of Belgaum by Its Commissioner and The Stats of Karnataka by Its Secretar	November 2, 2010
Ganesha Rice Mill by its Prop. H.M. Sudhir and others Vs. State of Karnataka by its Secretary Department of Food and Civil Supplies, The Deputy Commissioner and The Tahsildar	September 13, 2010
GANGA KAVERI INSTITUTE OF SCIENCE AND MANAGEMENT Vs. UNIVERSITY OF BANGALORE	October 5, 2010
Gangadhar S/o Subramanyachari Vs. The Deputy Commissioner and others	March 24, 2010
GANGAIAH NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY	February 26, 2010
GANGAMMA Vs. MAHESWARAIAH	March 17, 2010
Gati Limited Vs. Deputy Commissioner, Commercial Taxes and another	September 28, 2010
GAVISIDDAPPA Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER	February 16, 2010
GEETHA BHAT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE	September 29, 2010
Geetha Vani. V. D/o Venkatappa V. Vs. Poocheri Sajeevan S/o Kannan and The Branch Manager Oriental Insurance Company Limited	April 8, 2010
GENERAL MANAGER MANAGING DIRECTOR KSRTC Vs. LT DEVENDRA SINGH	November 3, 2010
George S/o. Late C.V. Francis Vs. Mr. C.F. Jose S/o. C.V. Francis and others	September 20, 2010
Ghouse Mohiuddin S/o. Hameeda Sabi and Mr. Pulagunda Chowdappa S/o. Chowdappa Vs. Smt. Ramalakshmamma W/o. Muninarasappa	September 17, 2010
Girish Arora Son of Late Nandlal Arora Vs. Smt. R. Lakshmamma, Wife of Late A. Ramaiah and others	November 19, 2010
GIRISHA ALIAS HIRIYANNA Vs. STATE	January 13, 2010
Giryanna Dead by L.Rs. S/o Eranna (Hanumanthayappa S/o Giriynna and others) Vs. Bheemappa S/o Eranna, Sri Thimmarayappa S/o Giriyanna and Smt. Nagamma W/o Thimmarayappa	March 22, 2010
GLEN FREDRIC PICARDO Vs. RODNEY PICARDO	August 30, 2010
Global Energy Private Limited GESCO Corporated Centre represented by the Managing Director Maj. Gen. N.S. Pathania (Retd.) and Harry Dhaul GESCO Corporate Centre Vs. State of Karnataka Energy Department represented by its Principal Secretary and	March 26, 2010
GMR ENERGY LTD Vs. GOVT OF KARNATAKA	March 26, 2010
Godrej Agrovet Limited Vs. Additional Commissioner of Commercial Taxes	August 23, 2010
GOPAL Vs. SHIVASHARANAPPA	June 29, 2010
Gopala Krishana Elur and others Vs. Sri B.S. Yeddiyurappa Chief Minister and The Speaker, Karnataka Vidhana Sabha	October 29, 2010
GOPALA KRISHNA BELUR Vs. B S YEDDIYURAPPA	October 18, 2010
Gopalakrishna Shetty Vs. Additional Commissioner of Commercial Taxes, Zone I	September 29, 2010
GOPALKRISHNA MOOLYA Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY	April 13, 2010
Gopinaika Vs. State of Karnataka	November 10, 2010
Gopinath Nayak S/o Thimmappayya Nayak Vs. The Section Officer, The Executive Engineer (Ele.), Karnataka Electricity Board and The Karnataka Electricity Board rep by the Chairman	August 30, 2010
Government of Karnataka Department of Forest, Ecology and Environment Vs. St. Philomenas Hospital, represented by its administrator and others	August 11, 2010
GOVERNMENT TOOL ROOM AND TRAINING CENTRE BANGALORE Vs. H N YOGA RAJAN	July 23, 2010
Govinda Swamy, Since dead represented by (Smt. Shanthamma W/o late Govinda Swamy and others) and Tippamma W/o Narayanaswamy Vs. Smt. Kamalamma W/o late Papanna, Smt. Indramma W/o K.V. Manjunatha and Smt. Sarojamma W/o Satyanarayana	April 8, 2010
GOVINDAPPA Vs. STATE OF KARNATAKA	April 6, 2010
GOWDARA SHIVALINGAPPA Vs. K GAJENDRAPPA	February 11, 2010
GOWRAMMA Vs. SPECIAL LAND ACQUISITION OFFICER AND COMPETENT AUTHORITY FOR L A BANGALORE	July 21, 2010
Gowramma W/o. Late Erappa Vs. M. Gangadhara S/o. Muninarayanappa and The New India Assurance Co. Ltd. represented by its Divisional Manager	September 13, 2010
Gowramma W/o. Late T.M. Chandrashekar Vs. The Managing Director, KSRTC, P. Lingappa and The New India Assurance Co. Ltd. rep. by Divisional Manager	March 30, 2010
Gram Aranya Samithi represented by its President Sri. Siddelingappa S/o late Shivanna Vs. State of Karnataka, represented by its Chief Secretary, Revenue Department and others	April 8, 2010
Grasim Industries Ltd. Vs. B. Roshan, Prop. Roshan Enterprises	November 19, 2010
GREGORY PATRAO Vs. STATE OF KARNATAKA	March 19, 2010
GULABI SHEDTHI Vs. VITAL SHETTY	March 22, 2010
GULBARGA ELECTRICITY SUPPLY COMPANY LTD Vs. RAYALASEEMA ALKALIS AND ALLIED CHEMICALS LTD	August 25, 2010
GURU PRASAD Vs. S A RUDRARADHYA	April 1, 2010
GURUPADA Vs. STATE OF KARNATAKA	August 25, 2010
H C MADAPPA Vs. STATE OF KARNATAKA	August 11, 2010
H D HANUMANTHAPPA Vs. MOHAMMED SAB	June 22, 2010
H E SHASHIKALA Vs. H M KANTHAMANI	April 20, 2010
H GOPALA Vs. STATE OF KARNATAKA	July 12, 2010
H HANUMAPPA Vs. STATE OF KARNATAKA	October 6, 2010
H HANUMAPPA Vs. SPECIAL DEPUTY COMMISSIONER	March 18, 2010
H I SHAMSHUDDIN Vs. KARNATAKA STATE FINANCIAL CORPORATION	June 17, 2010
H KRISHNAPPA Vs. M D ASHWATHNARAYAN SINGH	November 4, 2010
H L MAHENDRA Vs. DIVISIONAL CONTROLLER DISCIPLINARY AUTHORITY BANGALORE	February 5, 2010
H LAKSHMI BAI Vs. V THIRUVANAKKARASU	March 18, 2010
H M P CEMENTS LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD	March 23, 2010
H M SHANKARAMURTHY Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT INPLEMENTATION UNIT	June 9, 2010
H N CHINNA REDDY Vs. KRISHNAPPA REDDY	June 22, 2010
H R SUBRAMANYAM Vs. C KRISHNAPPA	April 23, 2010
H S SWARNALATHA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR KSRTC CENTRAL DEPOT	March 4, 2010
H THIRUKA JOIS Vs. STATE OF KARNATAKA	February 15, 2010
H V R IYENGAR Vs. INDIRA BIPIN PATEL	September 21, 2010
H. Dharam Chand Son of late Harakchand represented by his Son and Power of Attorney Holder Sri. H.D. Mahaveer Kumar Son of Sri. H. Dharam Chand Vs. State of Karnataka by its Secretary Revenue Department, The Regional Commissioner and Appellate A	September 22, 2010
H. Hanumantharayappa S/o Hanumanthaiah Vs. The National Insurance Co. Ltd. and Sri Padmanabha	August 31, 2010
H. Javaregowda S/o. Jogu Hucche Gowda Vs. S.D. Devegowda Son of Kengadevegowda and The Manager, Royal Sundarams Alliance Insurance Company Ltd.	September 22, 2010
H. Ragavendra Rao Vs. State of Karnataka	May 20, 2010
H. Syed Abdul Aleem S/o Syed Hussain Since dead by L.Rs. (Syed Muhibbur Rehman and others) and others Vs. Mr. Ravindra S. Shetty S/o Late Sundara Shetty	April 8, 2010
H. Venkataramanappa S/o late Neeraganti Hanumappa and Yellappa S/o late Neeraganti Hanumappa Vs. Assistant Commissioner and others	March 29, 2010
H.C. Madappa Vs. State of Karnataka and another	August 11, 2010
H.K. Swamy S/o Late Kalaiah, First Division Asst. Vs. State of Karnataka by Hunsor Town Police represented by State Public Prosecutor	January 13, 2010
H.L. Vijayakumar S/o. Sri H.S.L. Narayan and Mr. S. Pradeep S/o. Sri. H.S. Subbanna Vs. Mr. Dinesh D. Jain S/o. Mr. Dallichhand M. Jain, Proprietor, Vardhaman Telecom	March 19, 2010
H.M. Kumar S/o. Marigowda, Marigowda S/o. Kempegowda and Dundamma W/o. Marigowda Vs. Smt. Kempajamma W/o. H.M. Kumar D/o. Subegowda and Kum. Neha D/o. H.M. Kumar represented by her Natural Mother Kempajamma	May 28, 2010
H.M. Kumar S/o. Sri Hanumanthaiah and Sri. M. Jayaprakash S/o. Late Patel K.M. Marappa both Directors BEML Employees Co-operative Society Ltd. Vs. The Joint Registrar of Co-operative Societies Bangalore Region and others	October 12, 2010
H.M.T Karnataka Sangha (A Trade Union registered under the Trade Unions Act), HMT Machine Tools Limited, represented by its General Secretary and others Vs. The HMT Limited represented by The Chairmen and Managing Director and others	December 16, 2010
H.N. Rajesh S/o. H.G. Narayana Swamy Vs. Smt. Suneetha D/o Santhosh Sharma and others	October 6, 2010
H.R. Chandre Gowda S/o Rangappagowda Vs. Sri P.J. George S/o P.P. Joseph	August 31, 2010
H.R. Harsha S/o B.C. Ramaswamy and others Vs. Sri C. Shankara S/o Late B.C. Krishnaswamy and others	April 8, 2010
H.R. Lingaswamy S/o Ramappa Vs. Sri Seenappa S/o Kenchappa	November 19, 2010
H.S. Jayappa S/o Late K. Siddappa Vs. Principal Secretary to Government (Higher Education), Education Department, Director, Department of State Education Research and Training, Accountant General in Karnataka (A and E) and Srisaila College of Ed	March 22, 2010
H.S. Mahesh, S/o Shivananjappa Vs. State of Karnataka, rep. by Belur Police Station	December 28, 2010
H.S. Ramakrishna Vs. Commissioner of Customs	March 19, 2010
H.S. Uma W/o Lepakshi Deekshith and Ms. L. Deepika Deekshith, D/o Lepakshi Deekshith Vs. The Managing Director, Bangalore Metropolitan Transport Corporation, The Divisional Manager, United India Insurance Co. Ltd. and Mr. M. Christopher, S/o. Ma	October 26, 2010
H.T. Bevuare Gowda S/o Karigowda, Smt. Chikkaputtamma W/o H.T. Bevuare Gowda and Smt. Sannamma W/o Chikkathimmegowda are represented by General Power of Attorney Holder Shankaregowda S/o Chickkahairegowda Vs. Venkatesh S/o Dolla Sabbanahalli, Th	July 8, 2010
H.V.R. Iyengar, S/o Late Mr. H.V.R. Iyengar, Since deceased by L.Rs. (Mr. Vinatha Iyengar, W/o late Dr. H.V.R. Iyengar and Mrs. Radhika Iyengar, W/o Mr. Yathindranath Ratnasabapathy) Vs. Mrs. Indira Bipin Patel, W/o Dr. Bipin Patel	September 21, 2010
HALAPPA Vs. STATE OF KARNATAKA	May 27, 2010
Halappa S/o Arasur Veerappa Vs. Siddappa S/o Arasur Veerappa, Lokeshappa S/o Arasur Veerappa and Mallamma W/o late Arasur Veerappa (Smt. Hiriyamma W/o Kallingappa, Smt. Halamma W/o Kallappa, Smt. Rudramma W/o late Rudrappa and Smt. Gowrainrna W/	April 8, 2010
HALLERA DYAMMAPPA Vs. TARIHALLI KARIBASAPPA	April 16, 2010
HAMEED SARFAN Vs. STATE	January 20, 2010
HANEEF SAIT Vs. SYED ASIF	June 23, 2010
HANMANTHAPPA Vs. SANNA PAKEERAPPA	February 10, 2010
HANUMAIAH Vs. PARISH PRIEST BANGALORE	March 24, 2010
HANUMANTHAPPA TOGARI Vs. STATE OF KARNATAKA	February 5, 2010
HARIDAS NAIK Vs. HANCHINAMANE GADRIYAPPA	March 30, 2010
HARIKRISHNA PUNAROOR Vs. STATE OF KARNATAKA	July 26, 2010
HARINATH JOGI Vs. STATE OF KARNATAKA	February 3, 2010
Haseena W/o. Prakash K.R. Native of Amruthur Kunigal Taluk Vs. The Oriental Insurance Co. Ltd. represented by its Manager	December 13, 2010
Heidelberg Cement India Limited represented by its Deputy General Manager B. Omkarappa Vs. The Asst. Ececutive Engineer, BESCOM and others	October 12, 2010
HEMAKUTA SUGAR AND ALLIED INDUSTRIES LTD. Vs. SALAR JUNG SUGAR MILLS LTD.	August 31, 2010
HENRAUX INDIA P LTD Vs. STATE OF KARNATAKA	June 11, 2010
Herambha Leasing Limited, rep. by its Managing Director Sri C.S.J. Narasimhalu Vs. Smt. D.M. Lakshmamma W/o Sri K. Muniyappa	January 13, 2010
HIGH COURT OF KARNATAKA Vs. MADHU ALIAS MADHURANATHA	September 8, 2010
HIGH COURT OF KARNATAKA Vs. MALLIKARJUNA TOTAGANTI	January 12, 2010
HIGH COURT OF KARNATAKA BANGALORE Vs. OCEANUS DWELLINGS PRIVATE LIMITED BANGALORE	August 4, 2010
Hindustan Aeronautics Limited represented by its Chief Manager of Finance, Mr. B.K. Pradhan Vs. The Assistant Commissioner of Commercial Taxes, South Zone and The Commissioner of Commercial Taxes	March 29, 2010
HINDUSTAN AERONAUTICS LTD Vs. STATE OF KARNATAKA	September 16, 2010
HINDUSTAN MACHINE TOOLS LTD Vs. N T RAHAMATULLA KHAN AND ASSOCIATES HAVING ITS OFFICE	February 1, 2010
HMT LTD. Vs. N.T. RAHAMATULLA KHAN AND ASSOCIATES	February 1, 2010
HOLIAC REALITY LTD Vs. K LAXMAN	May 28, 2010
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. LISA APPARELS PVT LTD	July 9, 2010
Hongkong and Shanghai Banking Corporation Ltd., through authorized representative, Mr. Manoj Puroshottam Paradkar Vs. Lisa Apparels Pvt. Ltd., r/by its Managing Director Mr. R. Subrahmanyam Iyer, Mr. R. Subrahmanyam Iyer S/o V. Ragavan Iyer and	July 9, 2010
Honnamaradi Hanumakka, W/o. Late Honnamaradi Papiah, H.P. Thippeswamy, S/o. Late Honnamaradi Papiah and H.P. Manjunatha, S/o. Late Honnamaradi Papiah Vs. United India Insurance Co. Ltd. by its Manager	December 15, 2010
HS PRAKASH Vs. STATE OF KARNATAKA	July 30, 2010
HULIKAL NATARAJU Vs. STATE OF KARNATAKA	September 13, 2010
HUSSAINAPPA JAGALI Vs. DEPUTY COMMISSIONER RAICHUR	December 27, 2010
Hussainappa Jagali, S/o. Mallamma Devadasi, President, Town Municipal Council Vs. The Deputy Commissioner and others	December 27, 2010
HUTCHISON ESSAR SOUTH LTD Vs. CORPORATION OF THE CITY OF BELGAUM	November 25, 2010
ILC INDUSTRIES LTD Vs. STATE OF KARNATAKA	November 2, 2010
Imambi W/o late Dastagir Sab and others Vs. Smt. Khatumbi W/o Sabju Sab	November 19, 2010
In Re: Citizen Action Group rep. by its Authorized Signatory Mrs. Nomita Chandy Vs. R. HANUMAIAH S/O LATE MR. B.M. RAMAIAH	November 16, 2010
In Re: Dusters Hospitality Services (P.) Ltd. Vs.	July 8, 2010
In Re: Flextronics Design Consumer Electronics (India) (P.) Ltd. Vs.	July 15, 2010
In Re: Loop Mobile Holdings India Ltd. Vs.	January 7, 2010
In Re: Mphasis Ltd. Vs.	July 5, 2010
Indira P. Nichani Vs. Chief Commissioner of Income Tax and another	February 22, 2010
Indiramma W/o Late A. Devaprasanna Daughter-in-Law of Late Ananthaiah and Sri M.A. Jayaram S/o Late Ananthaiah Vs. Bruhat Bangalore Mahanagara Palike rep. by its Commissioner, The Joint Commissioner (West) and The Asst. Revenue Officer both Bruh	September 23, 2010
Indradanush Properties Pvt. Ltd. rep. by its Director G. Sridhar Vs. Sri. M.B. Shivaramegowda S/o. Boregowda	April 5, 2010
INDRANI Vs. M M SRIKANTH	January 28, 2010
INERLINK STEELS PVT LTD AND ORS Vs. ASSISTANT GENERAL MANAGER CORPORATION BANK AND ORS	December 16, 2010
Inerlink Steels Pvt. Ltd., A private Limited Company having Registered under the Companies Act 1956 represented by M.D. and others Vs. The Assistant General Manager Corporation Bank J.C. Road Branch and The Assistant General Manger Corporation B	December 16, 2010
INGRAM MICRO INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA	August 13, 2010
INSPECTOR OF CUSTOMS HQRS Vs. BETRAND TOCHUKWU IKWUKA HOLDER OF PASSPORT	November 22, 2010
INSPECTOR OF CUSTOMS PREVENTIVE UNIT Vs. BETRAND TOCHUKWA IKWUKA	January 22, 2010
ITI EMPLOYEES HOUSING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA	December 14, 2010
ITI Employees Housing Co-operative Society Limited Vs. The State of Karnataka Revenue Department represented by its Secretary and others	December 14, 2010
ITI LTD Vs. VENUGOPALAN N	March 22, 2010
J HEMACHANDRA Vs. STATE OF KARNATAKA	January 8, 2010
J K KRISHNA MURTHY Vs. T NATARAJA	January 11, 2010
J K PANTHAKI AND CO BANGALORE Vs. INCOME TAX OFFICER INV CIRCLE-IV BANGALORE	September 7, 2010
J M RAMACHANDRA Vs. S RAVIKUMAR AND ANOTHER	April 23, 2010
J M SATHYAVATHI Vs. ASSISTANT COMMISSIONER TUMKUR SUB-DIVISION TUMKUR	February 24, 2010
J P LIGHTS INDIA Vs. REGIONAL DIRECTOR E S I CORPN	August 26, 2010
J P MANJUNATH Vs. H R SUSHEELA	June 8, 2010
J R ZAFRULLA KHAN Vs. REGIONAL TRANSPORT AUTHORITY	April 23, 2010
J SHIVANANDA Vs. B CHANDRIKA ALIAS SAVITHA	January 11, 2010
J T KAMARAJ Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA HOME DEPARTMENT BANGALORE	May 28, 2010
J. Emmars Vs. Perfect Industries and Products and others	December 24, 2010
J. Rama Vs. Commissioner of Income-tax	July 19, 2010
J. Sumermal (HUF) Vs. Assistant Commissioner of Income-tax	July 26, 2010
J.K. Panthaki and Co., 2/2. Midford Gardens, Off M.G. Road. Bangalore. Represented by its Partner. Mr. Neville Panthaki Vs. Income tax officer (Inv), Circle-IV. Bangalore	September 7, 2010
J.P. Lights India, represented by its Proprietor Sri. Germen Meneges Vs. The Regional Director E.S.I. Corporation	August 26, 2010
J.S. Chetan, S/o. Sannaian Vs. State by Ulsoor Gate	December 16, 2010
J.S. Venugopala Reddy S/o. Srinivasa Reddy and others Vs. State of Karnataka by its Secretary, Department of C-operation and others	September 23, 2010
JACOB THOMAS Vs. ASSISTANT COMMISSIONER	March 30, 2010
Jain Swetamber Moorthi Pujak Samaj rep. by its President Sri Ravilal Shah S/o. Lavjibhai Parekh Vs. The State of Karnataka rep. by under Secretary HUD and The Commissioner of Bangalore Mahanagara Palike	April 8, 2010
Jalajamma Shedthi, D/o. late Manjamma Shedthi Vs. Smt. Rudramma Shedthi, D/o. Late Manjamma Shedthi, W/o. Vittal Setty and Sri Bujanga Shetty, S/o. Late Manjamma Shedthi	December 16, 2010
Jaleel S/o. Late Unjakka Vs. Paul D. Souza S/o. Late Loius D. Souza and National Insurance Co. Ltd., rep by The Manager	November 2, 2010
JAN SHIKSHAN SANSTHAN Vs. UNION OF INDIA	January 11, 2010
Janardhana Babu S/o Venkoba Rao Vs. The State of Karnataka rep. by its Secretary, Revenue Department and others	December 7, 2010
Janatha Bazar, a unit of Karnataka Consumers Co-operative Federation, Registered under the Karnataka Co-operative Societies Act Vs. The Regional Director, E.S.I. Corporation	March 29, 2010
Janatha Motor Driving Training School by its Principal, Sri. K. Narayan Rao Vs. The Principal Secretary, Government of Karnataka, Transport Department and The Commissioner for Transport	June 1, 2010
JANATHA SHIKSHNA SAMITI REP BY ITS SECRETARY Vs. STATE OF KARNATAKA REP BY ITS SECRETARY	August 9, 2010
JAVARAIAH Vs. UMESHA	July 2, 2010
JAYALAKSHMI M SHETTY Vs. RAMESH	August 18, 2010
Jayalakshmi M. Shetty, W/o. Late Mohandas Shetty, Manisha, D/o. Late Mohandas Shetty, Sharnya, D/o. Late Mohandas Shetty and Smt. Kalyani, W/o. Late Krishna Shetty Vs. Sri Ramesh, S/o. Kukkappa Gowda and United India Insurance Co., Ltd.@responde	August 18, 2010
Jayamma W/o Late Thimmaiah, Sri B. Raju and Sri T. Prakash both S/o Late Thimmaiah Vs. Sri Shanthappa S/o Sri Nallanna	September 20, 2010
Jayamma W/o Siddegowda Vs. The Assistant Commissioner, Mandya Sub-Division, The Deputy Commissioner, The Tahasildar and Siddaiah S/o Mariyappa S/o Mariyappa	January 13, 2010
Jayanthi W/o Sri N. Narasimhamurthy Vs. The Special Deputy Commissioner and others	April 8, 2010
JAYANTHILAL DAVE Vs. STATE ASSISTANT DRUG CONTROLLER MYSORE	April 7, 2010
Jayaprakash K. S/o Late K. Muddusuvarana Vs. U.S. Usman S/o Kamal Saheb and others	September 21, 2010
Jayarama S/o Late Ishwara Poojary, Smt. Mohini D/o Late Ishwara Poojary, Mr. Purandara S/o Late Ishwara Poojary and Mr. Jayantha S/o Late Ishwara Poojary Vs. Mr. Subbu Poojary S/o Late Balanna Poojary and others	June 2, 2010
JAYARAMAIAH Vs. STATE OF KARNATAKA	April 13, 2010
JAYASHEELA STORES Vs. STATE OF KARNATAKA	July 14, 2010
Jethrutha W/o. Late Sri. Chinnaswamy Reddy Vs. The State of Karnataka represented by its Principal Secretary, Revenue Department and The Special Land Acquisition Officer	November 2, 2010
JOHAN LAWRENCE LEWIS Vs. CHANTAR GRAMA PANCHAYAT	March 26, 2010
JOHN CLAUDIUS ANDREW GPA HOLDER, NELSON CLIVE DSOUZA AND ORS Vs. LOUIZA DSOUZA D/O JACKIE MINGEL DSOUZA AND ORS	April 6, 2010
JOHN WESLY MANNUAL Vs. M VANAJAKSHI	September 27, 2010
JOINT COMMISSIONER FOR TRANSPORTS BANGALORE URBAN AND RURAL BANGALORE Vs. G GOVINDARAJU	September 22, 2010
JUNJAPPA Vs. NANJAMMA	May 28, 2010
JYOTHI KUMARI Vs. ASST. COMMISSIONER OF INCOME TAX	February 2, 2010
Jyothi W/o Mahesh Vs. The Bangalore Development Authority rep. by its Commissioner	August 30, 2010
JYOTHISREE R Vs. R CHIDANANDA	January 28, 2010
K BANGARAPPA Vs. STATE OF KARNATAKA	January 13, 2010
K BHEMANNA Vs. VIJAY KUMAR	November 25, 2010
K CHANDRASHEKAR Vs. SECRETARY AND REGIONAL TRANSPORT OFFICER REGIONAL TRANSPORT AUTHORITY KOLAR	March 11, 2010
K DINESH Vs. KUMARASWAMY	August 30, 2010
K G PUTTARANGASWAMY Vs. STATE BY LOKAYUKTHA POLICE MYSORE	November 8, 2010
K GANAPATHI KAMATH Vs. REGIONAL TRANSPORT AUTHORITY	February 2, 2010
K GEORGE VARGHESE Vs. STATE OF KARNATAKA	August 6, 2010
K GOPALA Vs. STATE BY WOMEN POLICE STATION SHIMOGA	April 23, 2010
K H GANESH RAO Vs. H GOPAL	April 1, 2010
K H MANJUNATH Vs. STATE OF KARNATAKA	September 28, 2010
K JAGADISHWAR Vs. SHARADA	December 16, 2010
K KAREHANUMAIAH Vs. GOVERNMENT OF KARNATAKA INDUSTRIES AND COMMERCE	February 11, 2010
K L LAKSHMANAN BANGALORE Vs. NATARAJAN	April 12, 2010
K L SATHYAPRAKASH Vs. KOTHARI MOTORS LIMITED MYSORE	August 25, 2010
K M RAVINDRA Vs. B K KRISHNAPPA	January 13, 2010
K MANJU Vs. SMT GOWRAMMA	April 23, 2010
K MANJUNATH Vs. BASAVARAJ	September 2, 2010
K N VISHAMITHRA Vs. VASUDHA VISHWAMITHRA	July 15, 2010
K NINGARAJU Vs. STATE OF KARNATAKA	November 19, 2010
K RAJENDRA Vs. P SOMANNA	March 3, 2010
K RAJU Vs. BANGALORE DEVELOPMENT AUTHORITY	December 15, 2010
K S CHANDRAPPA NAIDU Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKE	March 26, 2010
K S GEETHA Vs. M V THIPPESWAMY	November 19, 2010
K S KUMAR Vs. DEPUTY COMMISSIONER	April 1, 2010
K S RAGHAVAN Vs. DIRECTOR OF ECONOMICS AND STATISTICS	June 2, 2010
K S SRINIVASAIAH Vs. MUNIVENKATAMMA	March 15, 2010
K S SUMA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA	April 26, 2010
K S VEMANNA Vs. DEPUTY COMMISSIONER CHICKBALLAPUR	September 30, 2010
K SOMASHEKAR Vs. BYATARAYANAPURA	February 15, 2010
K V ASHRAF HUSSAIN Vs. STATE OF KARNATAKA	April 23, 2010
K YALLABHOVI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	January 25, 2010
K. Bramhananda Reddy @ Brahma S/o Chowda Reddy Vs. State r/by State Public Prosecutor	April 12, 2010
K. Chaluvaiah and others Vs. Shradamma and others	November 3, 2010
K. Ganapathi Kamath S/o Keshava Kamath, Sumayya Sheikh W/o Mohammed Matheen and Shashi S. Rai W/o Subhash Rai Vs. The Regional Transport Authority by its Secretary and North West Karnataka Road Transport Corporation by its Managing Director@resp	February 2, 2010
K. Hanumantharayappa, S/o Late Kariyappa Vs. Puttamma @ Lakshmamma, W/o Late Hemanna, Jagannath, S/o Late Hemanna and Umesh, S/o Late Hemanna	October 20, 2010
K. Kala W/o James Jayanathan Vs. State of Karnataka rept. by its Secretary Department of Homes, The Inspector of Police and The Superintendent	October 14, 2010
K. Karehanumaiah S/o Late Thammayanna and others etc. etc. Vs. Government of Karnataka Industries and Commerce Department rep. by its Principal Secretary and others etc. etc.	February 11, 2010
K. Krishna and others Vs. The State of Karnataka and another	December 16, 2010
K. Kumar S/o. Sri. Kempe Gowda Vs. Sri L. Balaraju, Sri L. Ashok Kumar, Sri L. Krishna Murthy, All are sons of Linge Gowda and The Branch Manager, The Oriental Insurance Co. Ltd.	April 6, 2010
K. Manju Vs. Smt. Gowramma	April 23, 2010
K. Manjula W/o late T.P. Prasanna Kumar, T.P. Ananya S/o late T.P. Prasanna Kumar, T.N. Aswathnarayana S/o late Nagappa and T.K. Kamalamma W/o T.N. Aswathnarayana Vs. Ismail Khan S/o Muradi Khan and The National Insurance Company Limited rep. by	April 8, 2010
K. Mathiarasan S/o Late R. Kuppa Swamy Vs. Sir B.R. Mohan Singh S/o Late B.P. Ram Singh	September 21, 2010
K. Narasimha Murthy Vs. Venkatachala R. and another	January 11, 2010
K. Nooralla Shariff S/o Abdul Khader Sab Vs. Sri Kempanna S/o. Dodaiah since dead by L.Rs. (Smt. Doddakka W/o. late Kempanna and Smt. Aswathamma 2nd wife of late Kempanna), Sri B.S. Sanaulla S/o. late Baji Sab and Sri T. Chennakeshava S/o. N. Ch	March 29, 2010
K. Premchandran S/o P.K. Harichandran Vs. The Chairman, School Managing Committee, The Principal, Army Public School and Army Public School rep. by its Principal	October 21, 2010
K. Raghava Reddy S/o Late Krishna Reddy and others Vs. Hanumantha Reddy S/o Late Gangi Reddy and Smt. Seethamma W/o Hanurnantha Reddy	August 31, 2010
K. Satyanarayan S/o Sri K. Subramanyam Vs. Sri G.V. Venkatadri S/o Late Sri Yejaman Venkataramaiah	April 12, 2010
K. Srikanth Rao, The Commissioner, City Municipal Counsel Vs. National Wines, represented by F. Joseph	September 13, 2010
K. Srikanth Rao, The Commissioner, City Municipal Counsel Vs. Sri M.P. Sultan	September 13, 2010
K. Vasanthkumar S/o Thimma Poojari Vs. The Commissioner, Bruhat Bangalore Mahanagara Palike, The Health Officer (South), Bruhat Bangalore Mahanagara Palike, The Medical Health Officer, Padmanabanagar Division, Bruhat Bangalore Mahanagara Palike	March 22, 2010
K. Venkatappa S/o Late Rajanna Retired Village Accountant Vs. The State of Karnataka represented by its Secretary Department of Revenue, The Regional Commissioner Bangalore Region Revenue Division and The Deputy Commissioner	April 5, 2010
K. Venkataraju, Since dead by his Wife and LR, K. Manjula, W/o. Late K. Venkata Raju Vs. Oriental Insurance Co., Ltd., by its Manager. and Madhu Contractors (P) Ltd., rept. M.D.	November 2, 2010
K.A. Surendranath, S/o. Late K. Aithappa Vs. The Authorised Officer, The General Manager State Bank of India and The Regional Director Reserve Bank of India	November 26, 2010
K.E. Hasanabba, S/o. Ibrahim Vs. Abdul Jabbar S/o. Abdul Khadar	October 18, 2010
K.G. Gopala Gowda S/o late Krishnappa Vs. The Spl. Deputy Commissioner (Revenue) and others	March 29, 2010
K.G. Subbarama Setty Vs. Kotak Mahindra Bank Limited and others	January 11, 2010
K.H. Umadevi W/o S.N. Sunkegowda Vs. Smt. C.K. Jayamma W/o D. Honnaiah and others	March 29, 2010
K.J. Manjunath S/o Late K.R. Jambukeshwar and K.J. Ravishnakr S/o Late K.P. Jambukeshwar Proprietor Jaya Padma Motors Vs. Anitha Ramesh @ K.J. Anitha W/o Ramesh N. D/o Late K.R. Jambukeshwar and others	November 2, 2010
K.L. Veeranna S/o Patel Lingegowda since dead by L.Rs. (K.V. Rajashekar also known as Rajashekharaiah, Gangadhara also known as Gangadhariah and Shantha Veeramma, Daughter) Vs. Erappa S/o Chikkaramanaiaka (since dead by L.Rs. Doddakka, Wife, dea	September 17, 2010
K.M. Balasubramanya Prasad S/o Late K.B. Muninanjappa Vs. The President District Level Sexual Harassment Redressal Committee cum Senior Surgeon Govt. Megon Hospital and Smt. Nirmala W/o Late Nagaraj P. Group-D Employee Office of Conservator of F	November 2, 2010
K.M. Manorama W/o Sri B. Narayana Vs. The State of Karnataka represented by its Secretary Department of Revenue, The Regional Commissioner, The Deputy Commissioner and Shri P.G. Ashwathnarayana S/o Late B.R. Gangappa Working as Revenue Head Muns	August 3, 2010
K.M. Shivayogi S/o Sastry Marulaiah, Sastry Marulaiah S/o Nanjaiah and Onkaramma W/o Sastry Vs. State of Karnataka by S.S.P. High Court of Karnataka	June 14, 2010
K.N. Ashwatnarayana Reddy S/o. late Narasa Reddy Vs. The Chief Secretary Government of Karnataka, The Deputy Commissioner and The Thasildar	December 10, 2010
K.N. Vishwanathan Nair S/o K.K. Narayana Nair and Mrs. V.G. Vasanthi W/o K.N. Vishwanathan Vs. Smt. K. Rajani W/o K. Channadev	March 29, 2010
K.P. Rajan S/o Late Kulandai Velu Vs. G.H. Lokesh and others	April 12, 2010
K.P. Vasanthkumar S/o Paramesh Gowda Vs. State of Karnataka by City Police	December 23, 2010
K.S. Ganesh and others Vs. Karnataka Legislature Secretariat Employees Housing Co-Operative Society	November 2, 2010
K.S. JAYAVANI & ANR. Vs. C. NARAYANA	December 7, 2010
K.S. Parameshwarappa S/o K.H.S. Ningappa Vs. R. Rudrappa S/o Anappa	November 22, 2010
K.T. Sathish, S/o Timmaiah Gowda Vs. Nagaraja, S/o Manjappa Gowda	October 25, 2010
K.V. Ninga Setty S/o Late Vyramudi Setty, Retired Health Supervisor and others Vs. The State of Karnataka represented by Secretary, Co-operation Department, Deputy Registrar of Co-operative Societies, The Assistant Registrar of Societies and Hea	March 19, 2010
K.V. Srinivasan S/o late K.N. Venkatasubbaiah and Smt. Sharadha Kumar W/o B. Kumar Vs. The Karnataka State Financial Corporation and Authorised Officer and Deputy General Manager (AR) The Karnataka State Financial Corporation	September 20, 2010
K.Y. Shailaja W/o. K.R. Jayaramiah Vs. K.R. Lingappa (Since deceased by L.Rs. Mrs. Gowramma W/o Lingappa and others) and M.R. Rakshith S/o M. Ramachandra	September 23, 2010
KADAMMA Vs. GOWRAMMA	April 5, 2010
KALACHANDA U THAMMAIAH Vs. INDIAN BANK CHENNAI-1	March 26, 2010
KALEEL AHMED Vs. MANAGING DIRECTOR KPTCL	March 23, 2010
KAMAKSHI Vs. STATE OF KARNATAKA	June 23, 2010
KAMALAVVA NINGAPPA Vs. MANAGING DIRECTOR	January 25, 2010
Kanchandevi Sipani Vs. Bangalore Development Authority rep. by its Commissioner and Smt P.M. Pushpa W/o P.M. Subbaiah	October 1, 2010
KANCHAPPA Vs. YELLAMMA	January 21, 2010
KANNIKA Vs. MANAGING DIRECTOR K S R T C	December 6, 2010
Kantamma W/o Late Akkanna Reddy, Smt. Sharadamma W/o Srinivasa Reddy and Smt. Suguna W/o L. Rama Reddy all represented by their G.P.A. Holder, L. Rama reddy Vs. Smt. Rajamma W/o Late Ponnuswamy	April 6, 2010
Kapithulla @ Kaputha @ Mohammed Faik S/o Aneeruddin Vs. The Oriental Insurance Co. Ltd. by its Branch Manager and Transport Corporation of India Ltd.	March 19, 2010
KARANAM LAKSHMIPATHI Vs. STATE OF KARNATAKA	March 26, 2010
KARNATAKA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. MURUDESHWAR FOODS AND EXPORTS LIMITED	February 24, 2010
Karnataka Forest Development Corporation Ltd. Vs. Assistant Commissioner of Income Tax (TDS)	August 11, 2010
Karnataka House Building Co-op. Society Ltd. represented by its Secretary H. Ramesh Vs. The State of Karnataka by its Principal Revenue Secretary and others	June 7, 2010
KARNATAKA HOUSING BOARD EMPLOYEES UNION BANGALORE Vs. KARNATAKA HOUSING BOARD BANGALORE	April 20, 2010
Karnataka Malladi Biotics Ltd. Vs. Director General of Foreign Trade	January 7, 2010
KARNATAKA NEERAVARI NIGAM LTD Vs. KARIYAPPA	February 17, 2010
KARNATAKA PRADESH GENERAL WORKERS CONGRESS Vs. S PADMANABAN	October 18, 2010
KARNATAKA PUBLIC SERVICE COMMISSION Vs. K SHARADA	December 15, 2010
Karnataka Public Service Commission represented by its Secretary and others etc. etc. Vs. K. Sharada D/o. Tukaram Raikar and others etc. etc.	December 15, 2010
KARNATAKA SOAPS AND DETERGENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 26, 2010
KARNATAKA STATE ELECTION COMMISSION Vs. G SANGAPPA	December 3, 2010
Karnataka State Election commission, now represented by its Under Secretary Vs. Sri Venkatesha, S/o Sri Siddalingappa and others	November 25, 2010
KARNATAKA STATE F.I.C. LTD. Vs. D.C. OF COMML. TAXES (AUDIT-14)	October 28, 2010
Karnataka State Financial Corporation and others Vs. Shankar Rao and others	November 4, 2010
Karnataka State Financial Corporation rep. by H.M. Vijaya Kumar, Deputy Manager (Legal). KSFC. Vs. Smt. M.K. Sudharani W/o J. Jogaiah, Smt. Susheelamma W/o M.H. Kariyappa and Sri. Jogaiah S/o Jogaiah	March 8, 2010
KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. Vs. C.C.E. & C.	September 2, 2010
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER FOR TRANSPORTS KARNATAKA	November 2, 2010
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD BANGALORE Vs. SPECIAL LAND ACQUISITION OFFICER AND ASST COMMISSIONER SHIMOGA SUB-DIVN SHIMOGA	February 23, 2010
Karnataka Urban Water Supply and Drainage Board Jala bhavan 6, 1st Phase, 1st Stage, B.T.M. Layout. Bannerghatta Road Bangalore - 560029 represented by its Managing Director Sri B Srinivasa Reddy and others etc. etc. Vs. The Special Land Acquisi	February 23, 2010
KARNATAKA VALMEEKI NAYAKA MAHASABHA Vs. STATE OF KARNATAKA	March 29, 2010
KARNATAKA VIDYUTH KARKHANE LTD BANGALORE Vs. N S S BHAGAVAT	March 26, 2010
Karthik Krishna S/o. Krishna Vs. A.C. Nagaraj S/o. Channappa	March 9, 2010
KASHIBAI Vs. VEERANGOUDA	April 20, 2010
Katta Jagadeesh Naidu, S/o Katta Subramanya Naidu, Land Developer by Profession Vs. Karnataka Lokayuktha Police, Bangalore City Division	October 12, 2010
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER	August 6, 2010
KEMPAMMA Vs. M ANANDA	November 9, 2010
Kempamma W/o. Sri Ramaiah and others Vs. Smt. R. Hamevathy W/o. Sri D. Devaraj D/o. Sri S. Ramaiah and Smt. R. Girija W/o. Sri C. Ashok Kumar	October 6, 2010
KEMPEGOWDA Vs. HANUMANTHAIAH	April 23, 2010
KENNAMETAL INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (APPEA	September 27, 2010
KENNAMETAL INDIA LTD Vs. KENNAMETAL INDIA EMPLOYEES ASSOCIATION	November 19, 2010
Kennametal Widia (India) Ltd., (Formerly known as Widia (India) Ltd.), represented by Sri Rathnakar Shetty, Senior Manager - Human Resources Vs. Sri K. Nagaraj, Major	December 2, 2010
KERN LIEBERS SPRINGS AND STAMPINGS PVT LTD Vs. STATE	January 27, 2010
KHALEEL Vs. STATE BY BYATARAYANAPURA POLICE	January 4, 2010
Khaleel S/o Babu Sab Vs. The State of Karnataka by Bescom (Vigilance)	November 19, 2010
KHALEEM Vs. STATE OF KARNATAKA	March 22, 2010
KHIVRAJ MOTORS Vs. SATHYA D SAMPATH	March 29, 2010
Khivraj Motors, A Registered Partnership Firm duly represented by its Partners Mr. Ganesh Hegde S/o Sri Ganappaya Hegde, Business Manager and others Vs. Smt. Sathya D. Sampath W/o Sri D. Sampath	April 8, 2010
KIRAN KUMAR Vs. STATE BY BANGARPET POLICE	January 19, 2010
KITTUR CHANNAMMA ROLLER FLOUR MILLS LTD Vs. KARNATAKA BANK LTD	April 7, 2010
KM MANORAMA BANGALORE Vs. STATE OF KARNATAKA	August 3, 2010
KOBIAN PTE LTD Vs. KOBIAN INDIA PVT LTD	July 28, 2010
Kodandarama, S/o F.S. Gosegowda and Shri Lakshmisha, S/o. G. Kodandarama Vs. Smt. K.S. Kalpana, W/o. late K. Lokanath and Kumari Deeksha, D/o. late K. Lokanath	November 19, 2010
KOTAK SECURITIES LTD Vs. CHETHAN BHANDARY	July 2, 2010
KRISHNA APARTMENTS OWNERS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT KARNATAKA AGRICULTURE AND HORTICULTURE DEPARTMENT	June 4, 2010
Krishna Bai W/o Late B.G. Chandre Gowda and others Vs. G.B. Loke Gowda S/o Late Sri Bhyergowda and others (Since Deceased by LR G.L. Suresh S/o G.M. Lokegowda, G.L. Susheela W/o Raju, G.L. Makasha and Hoovamma W/o G.M. Lokegowda)	December 2, 2010
KRISHNA BHAGYA JALA NIGAM LIMITED Vs. SRI G HARISHCHANDRA REDDY	October 23, 2010
Krishna Bhagya Jala Nigam Limited a Government of Karnataka, rep. by its Company Secretary Vs. Sri G. Harischandra Reddy S/o G.V. Ramana Reddy, Sri Krishnacharya, B.E. F.I.E., Chief Engineer (Retd.) P.W.D. and Karnataka Housing Board and The Sta	October 23, 2010
Krishna S/o Late Ragaiah Vs. The Commissioner and The Deputy Secretary both Bangalore Development Authority	September 15, 2010
KRISHNAMURTHY Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE	March 22, 2010
Krishnamurthy M. S/o. late Sri D.R. Madhavakrishnaiah Vs. K. Narayanaswamy , S/o. Kalasappa and Corporation of City of Bangalore, represented by its Commissioner	November 23, 2010
KRISHNAPPA Vs. UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE	May 25, 2010
Krishnappa @ Kittappa Vs. State of Karnataka	November 10, 2010
KRISHNENDU HALDER Vs. VISWESWARAIAH TECHNOLOGICAL UNIVERSITY	February 26, 2010
Kuldeep Bharadwaj S/o. K.P. Bharadwaj, Packing Water Agent Vs. Yusuf Khan Patel S/o. Rasheed Khan Patel, Tiles Worker and The Divisional Manager, Bajaj Alianz General Insurance Co. Ltd.	March 29, 2010
KULLURASETTY Vs. STATE OF KARNATAKA	January 13, 2010
KUM SUMITHRA Vs. N V PUTTALAKSHMAIAH	October 27, 2010
Kum. Bhjoomika N. Daughter of T.R. Krishnamurthy Vs. Karnataka Examinations Authority represented by the Special Officer	June 1, 2010
Kum. Deepti Jamadagni D/o. Late Subbakrishna Vs. Oriental Insurance Co. Ltd. represented by its Regional Manager and Mr. Braj Bhushan Singh Bhadiria	October 25, 2010
Kum. Divya. C.D. D/o Sri Dodde Gowda Student, Studying in 1st Semester Master of Business Administration East West College of Management Vs. University of Mysore, represented by its Registrar (Evaluation), Bangalore University represented by its	December 3, 2010
Kum.Shubha @ Shubhashankar D/o Sri B.S. Shankaranarayan Vs. State of Karnataka by the Station House Officer	November 4, 2010
KUMAR Vs. PAPANNA	June 17, 2010
Kumar @ Shivakumar S/o Sri G. Krishnappa Vs. Smt. Jayalakshmi W/o Late Sri N. Chari	April 12, 2010
KUMAR MYLARI Vs. MADU MACHAYYA	September 7, 2010
Kumara @ Ramesh Kumara S/o Javarappa Vs. Stats By Ajjampura Police	December 28, 2010
Kumara Traders R/P by its Proprietor, Sri. S.C. Palanetrappa S/o Channaveerappa Vs. State of Karnataka rep. by its Secretary, Department of Co-operation, Director of Marketing and The Secretary, Agricultural Produce Marketing Committee@responden	September 20, 2010
Kumaraswamy Reddy S/o Bhaskar Reddy Vs. S. Govardhan S/o B.K. Satyanarayana	April 5, 2010
KUSUMA BHAT Vs. UNITED INDIA INSURANCE COMPANY LTD	September 15, 2010
KWALITY BISCUITS P LTD Vs. STATE OF KARNATAKA	August 26, 2010
Kyathamma W/o. Late Hanumantharayappa and others Vs. C. Shafi Ahamed, Owner of Bus and The New India Assurance Co. Ltd. by its Manager	June 15, 2010
L and T Komatsu Ltd. Vs. State of Karnataka	December 24, 2010
L M GLASFIBER INDIA PRIVATE LIMITED HOSAKOTE Vs. STATE OF KARNATAKA	March 9, 2010
L M NAGALINGA SWAMY Vs. SMT LM SARVAMANGALA	May 24, 2010
L RAVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE	March 17, 2010
L. Padma, W/o C. Byrappa Vs. S. Nagabhushana, S/o Sarojulu Naidu	October 23, 2010
L. Sharada W/o. Lingaiah, Proprietor, L. Lingaiah and Company Vs. The Director of Agricultural Marketing and The Secretary, Agricultural Produce Market Committee	October 25, 2010
L.D. Sathyanarayana S/o L. Duggappa Vs. Shivakuamr. C.M., Major, Owner, Sri. Karibasaweshwara Traders, A.P.M.C.	December 2, 2010
L.M. Nagalinga Swamy Vs. Smt. L.M. Sarvamangala	May 24, 2010
Ladies Touch a proprietory concern rep. by its Proprietrix, Shama Arezoumand (Siddiqui) W/o Ghasem Arezoumand Vs. Safina Hotel Ltd. a Company incorporated under The Indian Companies Act, 1956 rep. by its Managing Director, Haji Abdul Sattar Sait	April 6, 2010
Lakshmamma @ Lakshmi, W/o. Appoli and Dalappa, S/o. late Poojappa Vs. G. Govindaraj, S/o. Garudavahana	December 2, 2010
LAKSHMI Vs. STATE	March 4, 2010
LAKSHMI Vs. KEMPAIAH	October 18, 2010
LAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT LTD	September 27, 2010
LAKSHMI Vs. VIJAYA BANK	December 28, 2010
LAKSHMI JANARDHAN Vs. N S VINUTHA	January 8, 2010
Lakshmi Narasamma W/o Krishnappa Vs. Sri Veera Shetty S/o late Rudrappa and The Regional Manager, United India Insurance Co. Ltd.	April 8, 2010
Lakshmi Venkataramana and T. Varada Raj Pai S/o T. Raghunath Pai Vs. P. Kiran Kumar S/o P. Raju	November 25, 2010
Lakshmi wife of late Sri Peddanna Vs. The Deputy Commissioner (Food) and The Assistant Director of Food and Civil Supplies	March 23, 2010
LAKSHMIDEVAMMA Vs. GOVERNMENT OF KARNATAKA	March 2, 2010
LAKSHMIDEVAMMA ALIAS VENKATALAKSHMI Vs. D.V.NANJUNDASWAMY	July 30, 2010
Lakshminarayana Hegde @ Narayana Hegde S/o. Subbaraya Hegde Vs. The Oriental Insurance Company Ltd. by its Regional Manager and D.R.S. Transport (P) Ltd.	April 6, 2010
Lalitha Shivappa W/o. M. Shivappa Vs. Sri S.C. Byrahanumaiah S/o. late Channagangaiah and others	September 22, 2010
LALITHAMMA Vs. STATE OF KARNATAKA	January 12, 2010
Lalithamma W/o. K.T. Pilla Reddy, Smt. N. Shanthamma W/o. Late Pattabhirama Reddy and Smt. Manjula W/o. Raghuthaman Vs. Smt. Chinnamma W/o. Nagappa since deceased by her L.Rs., Plaintiffs No. 1 to 3 and Defendants No. 2 to 4 (Shri N. Chandrashek	October 23, 2010
Late Shri T. Krishnamurthy L/R by Smt. N. Shashikala Vs. The Deputy Commissioner Of Income Tax, (INV)	April 12, 2010
Latha Venkatesh, W/o.r B.N. Venkatesh Vs. Sri S.V. Nagaraja Setty S/o lata Sreenivasa Setty, Smt. S.V. Sulochana D/o late Sreenivasa Setty, Smt. Thara D/o late Dasharatha and Sri D. Srinath S/o late Dasharatha	November 25, 2010
Laxman @ Kannan S/o. Laxman Vs. Sri R. Ten Singh S/o. B. Ram Singh and The Divisional Manager, National Insurance Company Ltd.	April 5, 2010
Laxmana S/o Chennaraya Vs. The State of Karnataka by the Sub Inspector of Police, Law and Order	April 6, 2010
LAXMI REDDY Vs. STATE OF KARNATAKA	February 4, 2010
LAXMIBAI Vs. VAIJINATH	August 23, 2010
Leadage Alloys India Ltd. represented by its CEO and Director Sri T. Arun Kumar Vs. The Assistant Commissioner of Commercial Taxes (Enforcement)-8 South Zone	August 4, 2010
LEELAMMA Vs. P ANITHA	October 6, 2010
LEELAVATHI S Vs. MURGESH	September 9, 2010
LIBERTY MOTORS Vs. SPECIAL LAND ACQUISITION OFFICER	November 25, 2010
LINGARAJU K H Vs. STATE OF KARNATAKA	October 1, 2010
Lisa Apparels (Pvt.) Ltd. represented by its Managing Director, Mr. R. Subrahamanyam Iyer and Sri R. Subrahmanyam Iyer, Director, Lisa Apparels (Pvt.) Ltd. Vs. M.S. Clothings Company represented by its Proprietor, Mr. Mukesh Kumar Jain alias Sol	March 29, 2010
LIYAKATH Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY	April 13, 2010
LOKESH J Vs. JUGGATH PHARMA INDUSTRIES LTD	February 9, 2010
Lokesha S/o Bandhu Gowda, Manja @ Daasa S/o Shive Gowda, Maruthi @ Gandhi S/o Ramanagowda and Manjunatha S/o Srinivas Gowda Vs. The State of Karnataka rep. by Upparpet P.S. represented by State Public Prosecutor	September 13, 2010
LOOP MOBILE HOLDINGS INDIA LTD. Vs. STATE	January 7, 2010
LOUIS MARTIS Vs. LOUIS KORREA	March 15, 2010
Lt. Devendra Singh, S/o. Shri. K.P. Singh, ASTE Vs. The General Manager/Managing Director, Karnatka State Road Transport Corporation and Mohamed Shaheed S/o. Mohamed Major, KSRTC Bus Driver	November 3, 2010
M ANANTHA Vs. NAGARAJU	September 20, 2010
M ARVINDA SWAMY Vs. CHETANA	January 25, 2010
M CHITRANJANDAS HEGDE Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS BANGALORE	April 9, 2010
M G MANJUNATH Vs. B H SRIDHARA	April 1, 2010
M HUTCHAIAH Vs. STATE CBI	February 19, 2010
M K BALAKRISHNAN Vs. GOVERNMENT OF KARNATAKA	March 22, 2010
M K JAYAKUMAR Vs. RAM NAIK	January 29, 2010
M K SATEESHA Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 11, 2010
M KUMARRASWAMI BAIPADITHAYA Vs. STATE OF KARNATAKA	May 28, 2010
M L VIJAYA Vs. T SRINATH	November 18, 2010
M M MAHADEV Vs. STATE OF KARNATAKA	April 15, 2010
M M VENKATESHA Vs. ALTHAFPASHA	March 5, 2010
M N BAHADUR Vs. BASAVARAJ	April 13, 2010
M N KAVERAMMA Vs. STATE OF KARNATAKA	June 8, 2010
M N VIRUPAKSHAIAH Vs. STATE OF KARNATAKA	March 3, 2010
M NAGABHUSHANA Vs. STATE OF KARNATAKA	July 23, 2010
M NAGARAJ GOUDA Vs. STATE OF KARNATAKA	April 19, 2010
M P SATHYANAND Vs. UNITED INDIA INSURANCE CO LTD	April 7, 2010
M S POOJARI Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	March 26, 2010
M S R B CASHEW INDUSTRIES Vs. KARNATAKA STATE SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	January 11, 2010
M SADANANDA Vs. CHIEF EXECUTIVE OFFICER KADABA CO OPERATIVE AGRICULTURAL BANK LTD	May 31, 2010
M SHRAVAN KUMAR AND R ASHOK KUMAR BANSALI Vs. RAJESH EXPORTS LIMITED	December 15, 2010
M T KEMPEGOWDA Vs. G K RAMESH KHUMAAR	October 6, 2010
M T SIDDASHETTY Vs. P H GOWDA	June 8, 2010
M V REKHA Vs. SRI SATHYA ALIAS SURAJ	June 7, 2010
M. Arvinda Swamy Vs. Smt. Chetana	January 25, 2010
M. Ashwath and others Vs. The Special Deputy Commissioner and others	April 6, 2010
M. Krishna Swamy S/o Late D.M. Muniyappa, M. Venkata Swamy S/o Late D.M. Muniyappa and K. Venkata Swamy S/o Late Kempalah Vs. Special Land Acquisition Officer and Competent Authority, Smt. Gowramma D/o Mariyappa and Bharath R. Gajaria S/o Rathan	November 26, 2010
M. Krishnamurthy S/o. late P. Muniyappa Major rep. by his GFA Holder Mr. Guruprasad S/o. K. Vishnu Murthy Major and Sri. P. Satish Pal S/o. late Sri Narasimha Pal Vs. Vinivine Properties A Registered Partnership firm rep. by its Partner, G. Loke	March 30, 2010
M. Maheswaraiah S/o Marulasiddaiah, Akkamahadevi W/o M. Maheswaraiah and Pavithra D/o M. Maheswaraiah Vs. Oriental Insurance Co. Ltd., by its Branch Manager and Shri. B.G. Chandrashekaraiah S/o Jeeveswaraiah (Owner of Herohonda)	September 14, 2010
M. Nagabhushana S/o Krishnaiah Vs. State of Karnataka rep. by its Chief Secretary and others	July 23, 2010
M. Nagaraj, S/o. Late Muninanjappa and Sri M. Basavaraj, S/o. Late Muninanjappa Vs. Sri N. Venkataswamappa, S/o. Late Narayanappa	October 21, 2010
M. Narayana Rao S/o Late Sri Mundluru Narashimappa Vs. The State of Karnataka rep. by its Secretary, Department of Mines and Minerals and others	March 29, 2010
M. Narayanappa S/o Mariyappa Vs. The Returning Officer District Watershed Development Officer Dept. of Water Shed Development and others	September 9, 2010
M. Ramachandra, S/o. Late Koragappa Vs. Smt. Treeza DSouza W/o. Walter DSouza	December 28, 2010
M. Seetha, W/o. G. Krishna, Sri. G.K. Shivadeva Kumar, S/o. G. Krishna and Sri. Shashidharan S/o. Late Smt. Janakiamma Vs. Smt. Gowramma, W/o. Late M. Ramanna, D/o. Late Anjanappa and Late Akkayyamma and others	April 5, 2010
M. Srinivas Hebbar S/o Ramakrishna Hebbar Vs. Sri Sathish Holla S/o Narayana Holla and Branch Manager The United India Insurance Co. Ltd.	April 8, 2010
M. Suresh Kumar S/o A.R. Muttukumar and Smt. Dhanalakshmi W/o Muttukuama Vs. The State of Karnataka by Its Secretary, Revenue Department, The Special Land Acquisition Officer and The Secretary Agricultural Produce Marketing Committee	November 22, 2010
M. Varada Raju S/o Late Muniswamy Raju Vs. The Oriental Insurance Co. Ltd. by its Manager and K. Anjanappa since dead by His LR. Rathnamma W/o K. Anjanappa	September 14, 2010
M. Vasanthakumar S/o Late M. Mallaraje Urs and others Vs. Smt M.C. Ratna D/o Late Chandraraje Urs and others	April 8, 2010
M.B. RAMESH S/O SRI C. BASAVARAJ URS Vs. INCOME TAX OFFICER	January 4, 2010
M.H. Hussain S/o late Mohamed Haneef and others Vs. The Oriental Insurance Co. Ltd. represented by its Divisional Manager and P. Sarasa	May 28, 2010
M.K. Henry Madhukar, S/o. Mruthunjayappa Vs. Smt. Soumya M.P., W/o. Henri Madukar M.K., D/o. Prakash Rao	October 27, 2010
M.R. Rajath S/o M. Ramachandra Vs. Sri Rajagopal S/o K. Narasimaiah	April 6, 2010
M.S. Shashirekha, W/o. late M.S. Lokesh, D/o. Sreenivasa Gowda Vs. Sri Shantharaju Reddy, S/o. late M.R. Rangareddy	October 18, 2010
M.S. Venu S/o late M.V. Subrahmanian Vs. The State of Karnataka by the Station House Officer rep. by Public Prosecutor, The Chamarajpet Police and Sri. P. Achuthan Kutty	March 22, 2010
M.T. Kempegowda, S/o Thimmaiah Vs. Sri. G.K. Ramesh Khumaar S/o Shri. A. Kuttiappan and others	October 6, 2010
M.V. Krishnegowda S/o M.V. Krishna Vs. Smt. Prabha W/o M.V. Krisbnagowda @ M.V. Krishna	April 8, 2010
M/S. MYSORE PURE SILKS AND SAREES PRIVATE LIMITED BANGALORE Vs. UNION BANK OF INDIA BANGALORE	April 8, 2010
MAAMTAZ BEGUM Vs. INAMDAR SYYAD PEERSAB AMINSAB	May 27, 2010
Machine Tools (India) Ltd. a Company Registered under the Companys Act, 1956 represented by its Secretary Director Vs. Strayfield Heating Pvt. Ltd. by its Managing Director	August 31, 2010
Madakari Education Society (Regd.) rep. by its Secretary Vs. The Additional Secretary to Government (Primary and Secondary Education) Education Department and others	August 2, 2010
MADHU SRINIVAS Vs. VIJAYA O L	March 3, 2010
MADHUKAR Vs. STATE OF KARNATAKA	November 25, 2010
MADRAS CEMENT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	February 26, 2010
MADURA COATS PRIVATE LIMITED Vs. WORKMEN OF MS MADURA COATS PRIVATE LIMITED	May 28, 2010
MADURA COATS PVT LTD Vs. WORKMEN OF MADURA COATS LTD	August 17, 2010
Madusudan @ Madusudan Raje Urs S/o Late Raghava Raje Urs Vs. State of Karnataka represented by Public Prosecutor	June 7, 2010
MADUSUDAN ALIAS MADUSUDAN RAJE URS Vs. STATE OF KARNATAKA	June 7, 2010
Mahaboob Basha M., S/o S.M. Subhan Vs. The Registrar, Rajiv Gandhi University of Health Sciences and The Principal, Govt. Unani Medical College	December 13, 2010
MAHABOOB SAB S/O LATE SYED SAB AND MAHABOOB JAAN W/O SRI MAHABOOB SAB Vs. UNION OF INDIA SOUTH WESTERN RAILWAYS, REPRESENTED BY ITS GENERAL MANAGER	July 7, 2010
MAHADEV Vs. UNION OF INDIA	September 8, 2010
Mahadevamma W/o Late Mahadeva (Doreswamy and others) Vs. S.D. Devaiah S/o Devegowda S. (Sri Prasanna S/o Late Sri S.D. Devaiah since decd. By his LRs. (Smt. B.J. Nandini W/o Late Sri S.B. Prasanna, Chi. Sri Shankare Gowda S/o late Sri Prasanna a	April 6, 2010
Mahajan Medical Systems Pvt. Ltd., rep. by its Managing Director Smt. Rita Mahajan Vs. Sri K.N. Sudeendra, S/o Narayana Rao	March 18, 2010
Mahalakshmi D/o Sri M.B. Srinivas and others Vs. Sri Rangaswamaiah S/o Sri K.Y. Alli Rangaiah and others	April 6, 2010
Maharastra Aepx Corporation Ltd. represented by its Executive Director, Sri. G.A. Rego Vs. The Commissioner of Income Tax and The Joint Commissioner of Income Tax (Assessments), Special Range	June 15, 2010
MAHENDRA NAIKA Vs. STATE OF KARNATAKA	April 23, 2010
Mahendra Perfumery Works Vs. State of Karnataka	July 30, 2010
Mahendra S/o. Naganna Vs. State of Karnataka	November 25, 2010
MAHESH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MYSORE	July 14, 2010
Mahesh G. Shetty and others Vs. Commissioner of Income Tax	December 24, 2010
Mahesh G. Shetty, Dr. G.P. Shetty, Sri. Dinesh G. Shetty and Smt. Nagalakshmi Shetty Rep. by his GPA Holder Dr. G.P. Shetty Vs. The Commissioner of Income Tax	December 24, 2010
MAHESH SHETTY Vs. NATIONAL INSURANCE CO LTD	November 11, 2010
Mahesha S/o Madashetty Vs. State of Karnataka by its Public Prosecutor, High Court of Karnataka and Chamarajanagara Town Police	October 23, 2010
MAHILA MEENUGARARA SAHAKARA SANGHA LIMITED MYSORE TALUK Vs. STATE OF KARNATAKA	July 28, 2010
MAJOR K A MATHEW Vs. COMMISSIONER BRUHATH BENGALURU MAHANAGARA PALIKE	March 31, 2010
Malathi W/o Muniyanaika Vs. Karnataka State Election Commission represented by its Commissioner, Chief Electoral Officer, Karnataka, Dr. Ambedkar Veedhi, The Electoral Registration Officer and Tahasildar and The Assistant Commissioner and Electi	December 16, 2010
MALLADI DRUGS & PHARMACEUTICALS LTD Vs. COMMR OF C EX , GUNTUR	June 7, 2010
MALLAMMA Vs. STATE OF KARNATAKA	April 6, 2010
Mallappa Thallur S/o Yellappa E. Thallur Vs. Sri Kishore Kumar S/o Baptist Fernandis, Senior Manager, KIOCL, Kudremukh Kalasa Hobli and The Branch Manager, National Insurance Co. Ltd., Panambur Branch	August 3, 2010
Mallashetty A.R. S/o. Rudrashetty Vs. The Manager, The National Insurance Co. Ltd. and Malini Dikshit	March 29, 2010
MALLEGOWDA Vs. STATE OF KARNATAKA	October 1, 2010
Mallika Begum @ Hameeda W/o Shabbeer Ahmed Vs. New India Assurance Co. Ltd. and Syed Tamkeen	April 9, 2010
Mallikarjun Reddy Vs. The Deputy Commissioner and The Tahsildar	August 23, 2010
Malnad College of Engineering rep. by its Chairman, Governing Council Vs. State of Karnataka, Dept. of Education represented by its Secretary and Mysore University rep. by its Registrar	October 23, 2010
Man Takraf (India) P. Ltd. Vs. Bellary Steels and Alloys Ltd.	September 22, 2010
MANAGEMENT OF ELASTREX POLYMERS PVT LTD Vs. LAKSHMANA	December 9, 2010
MANAGEMENT OF INDIAN INSTITUTE OF MANAGEMENT Vs. D MANIKYA	November 23, 2010
MANAGEMENT PUNACHA PARIYALTHADKA Vs. STATE OF KARNATAKA	January 4, 2010
MANAGER ORIENTAL INSURANCE CO LTD Vs. RAGHU	September 7, 2010
Manager, South Kanara Agricultural Development Co-operative Society Ltd. and South Kanara Agricultural Development Co-operative Society Limited rep. by its Secretary and Chief Executive Vs. Dr. Saritha, Dr. Saritha and Dr. Aravind Shetty@respond	August 2, 2010
MANAGING DIRECTOR BMTC Vs. SHIVAMMA	September 20, 2010
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. ASHOK RAO ALIAS ASHOK	February 15, 2010
Managing Director Karnataka State Road Transport Corporation represented by The Chief Law Officer KSRTC Vs. Sri M. Gangaraju, S/o Mallanna	November 2, 2010
Managing Director KSRTC Depot. Vs. Prithviraj S/o Venkatesh @ Venkateshappa Since minor reptd. By his Father and natural guardian R. Venkatesh @ Venkateshappa S/o late B. Ramaiah	December 3, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIV II LTD Vs. SHANKAR SAHANI	October 26, 2010
Managing Director, Ksrtc and others Vs. R. Poovazhi and others	November 3, 2010
MANDALI RANGANNA Vs. M RAMACHANDRA	April 23, 2010
MANGALA GOWRAMMA Vs. C GURULINGAIAH	July 9, 2010
MANGALORE MINERALS (P.) LIMITED Vs. STATE OF KARNATAKA	March 12, 2010
MANGAMMA Vs. STATE OF KARNATAKA	January 11, 2010
MANGILAL Vs. STATE INFORMATION COMMISSIONER BANGALORE	May 27, 2010
Manipal University Mazdoor Union (R) Affiliated to Bharathiya Mazdoor Sangh earlier known as Mahentsa, office of B.M.S Felix Pai Bazaar, by its Secretary Purushotham Vs. The Secretary Ministry of Labour and Employment Government of India@respond	November 2, 2010
MANJULA Vs. GOVERNMENT OF KARNATAKA	August 2, 2010
MANJUNATH Vs. SECRETARY MINES AND GEOLOGY DEPARTMENT BANGALORE	February 18, 2010
Manjunath S/o Doddagiriyappa Vs. Mr. Chandrahasa S/o Late Patel Venkategowda and others	August 30, 2010
MANNAPPA GOWDA Vs. PUTTARAJU	April 5, 2010
MANOJ GUPTA Vs. STATE OF KARNATAKA	July 28, 2010
Maraiah @ Mariyaiah (Since dead by L.Rs. Chikamoogaiah S/o late Maraiah @ Mariyaiah, Smt. Thayamma D/o late Maraiah @ Mariyaiah W/o Kapanaiah and Parvathamma D/o late Maraiah @ Mariyaiah W/o Doddadyaviah) Vs. Annaiah S/o late Maraiah	September 21, 2010
Maregowda S/o. Narayanappa Vs. United India Insu. Co. Ltd. and Ananda Reddy R. S/o. Rama Reddy	November 2, 2010
MARIA PHILOMENA FURTADO Vs. AUSTIN FURTADO	September 3, 2010
Marimallappa Charities Vs. Commissioner of Income Tax (Appeals) and others	June 16, 2010
Marimallappa Education Trust, represented by its Honorary Secretary, Sri. K.N. Panchaksharaswamy and others Vs. Sri M. Guruswamy B.E. S/o Late Mahadevappa Retired Executive Engineer and others	April 8, 2010
MARITANGEVVA Vs. ANUSUYA	March 26, 2010
MARIYAMMA Vs. DEPUTY COMMISSIONER KOPPAL DISTRICT KOPPAL	February 24, 2010
MARKA SHIVARAM KRISHNA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE	September 3, 2010
Marlecha Securities (P) Ltd., Stock and Share Brokers represented by its Director Sri Vinod G. Jain Vs. Mr. P.C. Singhvi S/o Sri Parasmal Singhvi	April 8, 2010
MARUTHI DEVASTHANA Vs. BHIMARAO PATIL	August 27, 2010
MARY GEORGE Vs. N D H ENTERPRISES BANGALORE	August 6, 2010
Master Manikanta S/o Hanumanta C.K. represented by his Father C.K. Hanumantha Vs. The Regional Manager, The New India Assurance Co. Ltd. and Sri C. Gopal S/o Chinnaramaiah	April 8, 2010
Master Sharath Babu M.R. son of Mr. M.N. Ravindra (represented by his natural guardian/mother, Mrs. H.R. Lakshmi Devi) Vs. The Oriental Insurance Co. Ltd. rep. by its Manager and Mr. M.N. Ravindra son of Mr. G.R. Narayan	March 22, 2010
MATILDA DSOUZA Vs. TUKARAM N SHETTY MAJOR	June 23, 2010
Meenakshi Apparels Pvt. Ltd. Vs. Commissioner of Custom	August 30, 2010
MEENAKUMARI Vs. T THIRUKUMARAN	April 15, 2010
Mehmood Pasha Vs. Dy. Commissioner of Income Tax (Investigation)	March 23, 2010
Member Secretary Common Cadre Committee for PCA and RD Bank Vs. Sri Shankaralingaiah Swamy H.M. S/o Late Veeraiah and Registrar of Co-operative Societies	March 5, 2010
Member Secretary, Prescribed Authority for Bio-Medical Waste (Management and Handling) Rules, 1998 Vs. Dr. M.V. Shetty Surgical Nursing Home and others	August 18, 2010
MFAR CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES (KARNATAKA), VANI	July 23, 2010
MHALSA MARTHAND KULKARNI Vs. BHEEMAJI MALHARRAO	November 12, 2010
MICHAEL J BRITO Vs. JOHN EMANUEL LAWERENCE BRITO	February 24, 2010
MICROQUAL TECHNO PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	August 6, 2010
Millennia Developers (P.) Ltd. Vs. Deputy Commissioner of Income-tax	January 19, 2010
MINERAL ENTERPRISES LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE	October 5, 2010
MIRZA SANAULLA Vs. DAVANAGERE URBAN DEVELOPMENT AUTHORITY	March 12, 2010
Mitsubhishi Corporation Vs. State of Karnataka and another	July 27, 2010
MODEL BUCKET & ATTACHMENTS PVT. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (DM), HUBL	March 19, 2010
MOHAMED SHARMASTH Vs. MOHAMED KHASIM	November 29, 2010
MOHAMMAD GHAYASULLA Vs. H ASADULLA SHARIFF	September 7, 2010
MOHAMMAD NISSAR Vs. GOLD COINS HOTELS AND RESORTS LIMITED FORMERLY KNOWN AS CHA HOTELS LIMITED RESIDENCY ROAD	April 13, 2010
Mohammed Alimulla, Mohammed Saleemulla both S/o Late Mohammed Abdul Rehman Sab and Smt. Fareeda Banu W/o Late Mohammed Vs. State of Karnataka rep. by its Secretary Department of Housing, The Housing Commissioner Karnataka Housing Board and The S	September 24, 2010
Mohammed Habeebulla Son of Late Shaik Imam Sab and others Vs. State of Karnatak by Kalasipalyam Police Station and Fouzia Khanum Wife of Nayeem Pasha	December 16, 2010
Mohammed Mechanic @ Mohammed Kaliya @ Chacha S/o Kossam Lajpocriya Vs. State rep. by The State Public Prosecutor High Court of Karnatka	April 9, 2010
MOHAMMED NOORULLA Vs. RAM TRANSPORT FINANCE COMPANY LIMITED	May 6, 2010
MOHAMMED TAHER Vs. STATE OF KARNATAKA	August 26, 2010
MOHAN KUMAR ALIAS MANJUNATH Vs. STATE BY SRIRAMAPURA POLICE STATION BANGALORE CITY	January 11, 2010
Mohan Kumar Patel S/o Late Basappa Vs. The State of Karnataka, Department of Co-operation reptd. by its Secretary, The Director of Marketing and The Secretary, Agricultural Produce Marketing Committee (APMC)	August 2, 2010
Mohd. Hussain. S/o Ghouse Mohiddin Vs. Sri R. Pullaiah S/o K. Ramaiah, The State of Karnataka Represented by its Principal Secretary, The State of Karnataka Represented by its Principal Secretary. and The Managing Director Karnataka Neeravari Ni	December 27, 2010
Mohsin Pasha, S/o Abdul Rehman Vs. State of Karnataka by Chamarajapet Polcie (represented by Learned State Public Prosecutor)	December 28, 2010
Moosa and others Vs. State of Karnataka and others	March 18, 2010
Moula S/o. Abdul Hameed Vs. State of Karnataka by Whitefield Police	March 30, 2010
MOUNESH Vs. THIMMANNA	June 30, 2010
Mresult Services (P.) Ltd. Vs. Pan Electronics (India) Ltd.	September 29, 2010
MS ANITHA KUMARI Vs. STATE OF KARNATAKA	April 1, 2010
Ms. Shruthi V.R., D/o. R.V. Ramesh and others Vs. State of Karnataka rep. by its Chief Secretary, Rajiv Gandhi University of Health Sciences and BLDE Associations Shri B.M. Patil Medical College rep. by its Principal	November 26, 2010
MUDDAPPA ALIAS DODDAPUTTABOYE Vs. STATE OF KARNATAKA	October 5, 2010
MUKAMBIKA FASHIONS BANGALORE Vs. PADMINI AMALANATHAN	August 11, 2010
MUKESH JAIN Vs. SANDHYA E RAO	July 9, 2010
Mumtaz W/o Late Chamman Sab Vs. Sri Puttaraju (Since Deceased by his LRs P. Mamatha D/o B. Puttaraju and Sri Nikil Kumar S/o B. Puttaraju represented by their Natural Guardian/Smt. Lakshmamma) and Smt. Lakshmamma W/o B. Puttaraju	April 5, 2010
MUNEENDRA Vs. SRINIVASAPPA	September 7, 2010
MUNEMMA Vs. N VENKATESHAPPA	July 27, 2010
Munikrishna @ Krishna S/o Late Mylarappa Vs. State of Karnataka by Kengeri Police Station represented by State Public Prosecutor High Court of Karnataka	October 14, 2010
Munilakshmamma W/o Late Ramachary, Sri. Nataraj S/o Late Ramachary and Jyothi Lakshmi D/o Late Ramachary Vs. The New India Assurance Co. by its Divisional Manager and Sri. C. Madakar S/o P. Chennanarasappa	June 1, 2010
Muniraju S/o Gopal Reddy, Vimalamma W/o Late Venkatesh, Prashanth V. S/o Late Venkatesh and Pramod V. S/o Late Venkatesh Vs. Panyam Cements and Minerals Industries Ltd. rep by its Managing Director and Salarpuria Projects Pvt. Ltd. rep by its Ma	April 12, 2010
MUNIREDDY Vs. STATE OF KARNATAKA	January 27, 2010
Munishamappa S/o Subbaiah and Sathyanarayana S/o Munishamappa Vs. The State Of Karnataka represented by The Chief Secretary and others	November 22, 2010
Munishamappa, S/o. Sri Kadirappa @ Yerrappa and others Vs. Sri Chandrappa S/o. Sri Narayanappa, Sri Saradar S/o. Sri Pathesab and Sri Anjanappa S/o. Late Sri Muniyappa	November 19, 2010
MUNIYAMMA Vs. STATE OF KARNATAKA	February 19, 2010
MUNIYAMMA Vs. CHINNAIAH	April 1, 2010
MUNIYAMMA Vs. STATE OF KARNATAKA	October 19, 2010
Muniyamma W/o. late Muninanjappa and others Vs. Crist Cardoza S/o. late Bruno Cardoza	December 6, 2010
Muniyamma, W/o. Late Chikkananingappa Vs. Sri Basayya Gurusiddaiah Kambi and The Divisional Manager United India Insurance Co. Ltd.	April 5, 2010
MURALI Vs. STATE	May 26, 2010
MURALI Vs. SMT. M. SIVAKAMI AND ANOTHER	January 13, 2010
MUTHAHERULLA SHARIF Vs. KEREBLECHI RURAL EDUCATION SOCIETY	June 14, 2010
MUTHAPPA POOJARY Vs. THIMMAPPA POOJARY	January 12, 2010
MYLAPPA Vs. FAYAZ AHAMED	April 23, 2010
MYSORE PURE SILKS AND SAREES PRIVATE LIMITED BANGALORE Vs. UNION BANK OF INDIA	April 8, 2010
N ASHOK KUMAR Vs. CBI	December 16, 2010
N BASAVARAJU Vs. STATE OF KARNATAKA	January 28, 2010
N DASEGOWADA Vs. SECRETARY DR AMBEDKAR EDUCATION SOCIETY	June 18, 2010
N GAYATHRAMMA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE	February 24, 2010
N GIRISHA ALIAS GIRI Vs. STATE	April 1, 2010
N MARAPPA Vs. SHANTHAMA	September 2, 2010
N NARAYANA Vs. RAMESH KUMAR	February 8, 2010
N PUSHPALATHA Vs. B V JAYARAM	August 31, 2010
N R PREMALEELA Vs. COMMISSIONER SOUTH BRUHAT BANGALORE MAHANAGARA PALIKE	March 30, 2010
N RAMACHANDRAPPA Vs. M GEETHA	January 13, 2010
N S PREMALEELAMMA Vs. UNION OF INDIA	February 10, 2010
N S SHANKARANARAYANA AITHAL Vs. STATE OF KARNATAKA	May 13, 2010
N SADASIVA Vs. PURUSHOTHAMA	June 16, 2010
N SHEELAVATHI Vs. BANGLORE DEVELOPMENT AUTHORITY	June 10, 2010
N SRINIVASAN Vs. STATE OF KARNATAKA	April 9, 2010
N SUBHRAMANYAM Vs. CORPORATION BANK BANGALORE	April 1, 2010
N VASUDEVARAJU Vs. DEPUTY COMMISSIONER RAMANAGARAM DISTRICT	September 22, 2010
N VEERABHADRIAH Vs. STATE	April 1, 2010
N VENKATESHA GOWDA Vs. STATE OF KARNATAKA	December 14, 2010
N. John S/o Late Narayana @ Nathenical, Sri P. Inbam S/o Late Paul Raj and Sri J. Mohan Kumar S/o N. John Vs. India Evangelical, Lutheran Church rep. by its President Rev J. Samuel and Rev. J. Prestly Balasingh S/o Late B. Jacob, Pastor, Hope Lu	March 30, 2010
N. Manjunath Swamy S/o A.S. Narayana Vs. Venkatesha Pal	April 12, 2010
N. Mohan S/o Narayana Swamy Vs. Sri P. Devappa S/o Pandith	October 23, 2010
N. Mohan since dead by L.Rs. (Smt. Varalakshmi W/o. Late N. Mohan and Sri. N. Mallikarjuna W/o. Late N. Mohan) and others Vs. Smt. N. Manjula Rani W/o. Ramaswamy	March 29, 2010
N. Narasaraju Son of Late S. Narasimhaiah alias Chikkana Rasimhaiah Vs. Sri. S. Shivakumar Son of Late N. Sugandharaju and others	March 19, 2010
N. Palaiah S/o Rajappa, Smt Kalamma W/o Palaiah and Smt Gangamma W/o Late T. Tippeswamy Vs. The Section Officer and Assistant Executive Engineer	August 3, 2010
N. Sandeep, S/o. M. Narayan and others Vs. State of Karnataka by Jalahalli Police Station, rep. by Govt. Pleader High Court of Karnataka and Smt. L. Mamatha alias Mythri, Wife of Sri N. Sandeep	March 12, 2010
N. Satish Singh, S/o Late Narayan Singh Vs. B.M. Gangadhara, Lecturer of Physical Education, BGLR University Center and Divisional Manager, The Oriental Insurance Co. Ltd.	October 25, 2010
N. Somanatha Gowda Vs. Puttamma and others	November 8, 2010
N. Subhramanyam and another Vs. Corporation Bank	April 1, 2010
N. Vasudevaraju, S/o. Narasaiah and Smt. Vijaya, W/o. N. Vasudevaraju Vs. Deputy Commissioner, Ramanagaram District and others	September 22, 2010
N. Venugopalan S/o Late K. Nateshan and others Vs. The Chairman Cum Managing Director, ITI Ltd., The Additional Director (P and A), ITI Limited, The Union of India (UOI), Ministry of Industry, Department of Public Enterprises rep. by its Directo	March 22, 2010
N.A. Hemavathi w/o Late Muralimohan Vs. Supriya Chakravarthy S/o S B Chakravarthy and others	October 6, 2010
N.B. Hiremath S/o. Basavaraj P.W.D. Class I Contractor Vs. The State of Karnataka rep. by its Secretary Department of Commerce and Industries (Mines) and others	December 17, 2010
N.G. Natraj S/o N.C. Eshwarappa and N.D. Gurumurthy S/o Bhovi Dhyamappa Vs. The State Election Commission Represented by its State Election Commissioner and The Principal Secretary The Panchayat Raj and Rural Development Department Represented b	November 25, 2010
N.J. Nataraj S/o Sri N. Jagannathan Vs. Sri N. Jagannatham S/o Sri Venkatesh and others	November 25, 2010
N.J. Nataraj S/o. Sri N. Jagannatham Vs. Sri. N. Jagannatham, S/o. Sri Venkataiah and others	October 18, 2010
N.P. Anandegowda S/o Puttaswamygowda, Shri Javaraiah S/o Subbaiah, Shri Jeenegowda and Shri Veerabadraiah S/o Gooligowda Vs. Shri Basavalingaiah S/o Andanaiah	March 5, 2010
N.R. Srinivasa Vs. Kongaiah and another	July 2, 2010
N.S. Premaleelamma and others Vs. Union of India (UOI) and others	February 10, 2010
Nachiket S/o. Ramesh Mahindrakar Vs. The Rajiv Gandhi University of Health Sciences by its Registrar and The State of Karnataka by its Secretary, Dept. of Health and Medical Education	March 29, 2010
NAFIZA SULTANA Vs. SECRETARY R T A	April 21, 2010
NAGA Vs. STATE	February 1, 2010
Nagamma W/o Govindappa Vs. Sri V. Satish S/o Vasudev and The Divisional Manager, United India Insurance Co. Ltd.	June 11, 2010
NAGARAJ Vs. HARISH	January 19, 2010
Nagaraj M.B. S/o M.C. Basappa Setty Vs. Returning Officer Marle Grama Panchayathi Election Officer and others	June 2, 2010
NAGARAJA Vs. ELECTION COMMISSIONER STATE OF KARNATAKA	March 31, 2010
NAGARAJAIAH Vs. MANAGER VIJAYA BANK	January 21, 2010
Nagaraju N. Vs. Managing Director, Bangalore Metropolitan Transport Corporation	November 2, 2010
Nagaraju S/o S. Siddappa Vs. H.N. Doddaveerappa S/o Nandi Basappa	September 17, 2010
NAGARATHNAMMA Vs. HALAMMA ALIAS SANNA HALAMMA	February 17, 2010
NAGARATHNAMMA Vs. M BANTAIAH	June 11, 2010
NAGARJUNA CONSTRUCTION CO LTD Vs. STATE OF KARNATAKA	June 30, 2010
Naina J. Patel Vs. Principal Secretary Municipal Administration Government of Karnataka and others	August 3, 2010
NAMADEV S/O MITU RATHOD Vs. VENU S/O POMU LAMANI	August 24, 2010
Nancy Jyothi Lobo, Assistant Teacher St. Philomena Higher Primary School Vs. The State of Karnataka Department of Primary and Higher Education rep. by Principal Secretary and others	September 21, 2010
NANDAMMA Vs. LAND TRIBUNAL	September 6, 2010
NANDIKESHWARA OFFSET PRINTS Vs. COMMISSIONER OF COMMERCIAL TAXES, VANIJYA THERIGE	June 22, 2010
NANJAMMA Vs. STATE OF KARNATAKA	September 23, 2010
Nanjundamma W/o G.C. Narasimhamurthy Vs. Karnataka State Election Commission represented by Its Commissioner, Chief Electoral Officer Karnataka Dr. Ambedkar Vedi, Deputy Commissioner and District Election Officer and Tahsildhar and Election Offi	December 13, 2010
Narasimhareddy S/o Krishna Reddy Vs. The General Manager, Arvind Motors Pvt. Ltd. and The Oriental Insurance Co. Ltd. by its Branch Manager	April 8, 2010
Narasingh S/o Late Laxman Singh and Smt. Sharada Bai W/o Narasingh Vs. Apple Credit Corporation Ltd., represented by its Assistant Vice President Mr. M. Gopinath	November 25, 2010
Narayana S/o Gangappa Vs. State of Karnataka	November 26, 2010
Narayanagowda, S/o late Puttegowda, Agriculturist and Director, Co-operative Central Bank Ltd. and Sri S.P. Ramesh, S/o Parashuramaiah Vs. The State of Karnataka, reptd. by its Secretary, Co-operation Department	December 3, 2010
Narayanamma W/o Gangappa Vs. Sainath B.R. and The Manager, United India Insurance Co. Ltd.	June 15, 2010
NARAYANAPPA Vs. STATE OF KARNATAKA	April 5, 2010
Narayanappa dead by L.Rs. (Lakshmamma W/o Venkat Reddy, D/o Late Narayanappa and Redamma, W/o Devaraju, D/o Late Narayanappa) and Devaraju, S/o Chowdappa Vs. Ramappa dead by L.Rs. (Venkatalakshmi dead by L.Rs. (Kamalamma, W/o Venkaswamy, Sriniva	October 23, 2010
Narayanappa, Major, S/o. late Yellappa, Sulkunte Village, Dommasandra Post, Varthur Hobli, Bangalore Dist. Vs. S. Dhanapalam, Major, S/o. C Subramani, No. 21/3, Shivaganga Matt Road, Chamarajpet, Bangalore-560 018. and The Regional Manager, M/s.	November 4, 2010
NARAYANASWAMY Vs. STATE	March 31, 2010
NARAYANASWAMY Vs. TAHASILDAR DEVANAHALLI	May 31, 2010
Narayanaswamy H. S/o Hanumantharayappa Vs. H.S. Ravi S/o Sadappa, Smt. Rathnamma W/o Hanumanthappa and The Oriental Insurance Co. Ltd.	April 8, 2010
NARESH GOEL Vs. STATE	February 6, 2010
NATIONAL INSURANCE CO LTD Vs. ZAHEEDA BANU	June 7, 2010
NATIONAL INSURANCE CO LTD Vs. YALGURDAPPA	August 9, 2010
NATIONAL INSURANCE CO LTD Vs. K PUTTATHAYAMMA	December 10, 2010
NATIONAL INSURANCE CO LTD Vs. MARUTHI	December 27, 2010
NATIONAL INSURANCE CO LTD Vs. GEETHA P NAYAK	December 2, 2010
National Insurance Co. Ltd. Branch Manager Vs. Namadev S/o. Ramappa and S. Ramappa S/o. Siddarayappa Siddeshwar Nilaya	May 31, 2010
National Insurance Co. Ltd. represented by its Administrative Officer Vs. Eranna @ Eraiah and Shivakumar both S/o Chikkanna	August 31, 2010
National Insurance Co. Ltd. through its Regional Office rep. by its Asst. Administrative Officer Smt. D. Kathika Vs. Smt. Beefathima, W/o Late H. Moideen, Jainabee, D/o Late H. Moideen and Kum. Sumayya Banu, D/o. Late H. Moideen, since minor, re	April 5, 2010
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. ANJANAMMA	May 27, 2010
National Insurance Company Limited, Direct Agent Branch-III, through its Regional Office, rep. by its Assistant Administrative Officer, Sri. S.B. Hombal Vs. Smt. Gowribai W/o Late S. Armugam, Sri. A.D. Babu S/o. late S. Armugam and Smt. C. Devik	March 5, 2010
NATIONAL INSURANCE COMPANY LTD Vs. SHARANAYAA ALIAS SHARANABASAAYYA	February 18, 2010
NATIONAL INSURANCE COMPANY LTD Vs. ANIL	February 18, 2010
NATIONAL INSURANCE COMPANY LTD Vs. GOWRIBAI	March 5, 2010
Navayuga Engineering Company Ltd. represented by its Manager Mr. M.K.V. Prasad Rao Vs. The State of Karnataka, represented by its Finance Secretary and The Deputy Commissioner of Commercial Taxes	October 26, 2010
NAVINABHAI RASIKAL SHAH Vs. KOTAK MAHINDRA BANK LTD	April 13, 2010
NAVODAYA INDUSTRIAL AND HOUSING DEVELOPERS DHARWAD Vs. PRINCIPAL SUCRETARY TO GOVERNMENT OF KARNATAKA COMMERCE AND INDUSTRIES DEPARTMENT BANGALORE	April 22, 2010
Nayeem Pasha S/o Mohmmed Habeebulla and others Vs. State By Kalasipalya Police Station By S.P. Public Prosecutor High Court of Karnataka and Sri Mohammed Habeebulla S/o Late Shaik Imam Saab	December 16, 2010
NAZEER AHMED Vs. HIGH COURT OF KARNATAKA	February 27, 2010
NEC Real Estate Pvt. Ltd., A Company Registered under The Companies Act, 1956 represented by its Authorized representative Mr. Kiran Poonacha Vs. State of Karnataka Ministry of Commerce and Industries, represented by its Secretary and others@res	October 6, 2010
NEELAKAHTAPURAM JAYARAM Vs. N GANGADHAR	October 29, 2010
NENA LAL G M Vs. STATE OF KARNATAKA	November 23, 2010
New Horizon Education and Cultural Trust rep. by its Managing Trustee, Mohan Mangani Vs. State of Karnataka rep. by Principal Secretary Department of Industries and Commerce and others	April 8, 2010
NEW INDIA ASSURANCE CO LIMITED Vs. R UMADEVI	October 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. ASHA PRASAD	November 2, 2010
NEW INDIA ASSURANCE CO LTD Vs. VENKATEHAPPA	November 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. R M SELVARAJ	November 10, 2010
NEW INDIA ASSURANCE CO LTD Vs. AFROZ	November 30, 2010
NEW INDIA ASSURANCE CO LTD Vs. VENKATAPPA	September 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. VENKATESHAPPA	September 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. SARASWATHAMMA	October 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. GEETHA KOM NARAYANAGOWDA	September 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHOWKATH	September 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. K SHASHI KUMAR	May 31, 2010
NEW INDIA ASSURANCE CO LTD Vs. G NAGARAJU	June 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR	February 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. VASANTHA KUMAR	January 12, 2010
NEW INDIA ASSURANCE CO LTD BELGAUM D O Vs. SHARMILA DEVADAS	August 11, 2010
NEW INDIA ASSURANCE CO LTD BELLARY Vs. RUDRAPPA	October 23, 2010
New India Assurance Co. (Employees), Pension Fund, No. 87, represented By its Manager, New India Assurance Co. Limited, The Chairman-Cum-Managing Director, New India Assurance Co. Limited New India Assurance Vs. Sri Rajasekaran, S/o. Late G Sarg	November 2, 2010
New India Assurance Co. Limited Vs. R. Umadevi and another	October 26, 2010
New India Assurance Co. Ltd. Vs. Sri. Venkataramaiah S/o Kariyappa, Smt. Dalamma W/o Venkataramaiah, Sri. Lokesh S/o Venkataramaiah and H.S. Sudhir S/o H.G. Surandra	August 30, 2010
New India Assurance Co. Ltd. by Divisional Office and New India Assurance Co. Ltd. by its Manager Vs. Addil S/o Shancaz @ Nazeer and Asif S/o Yusuf Khan	June 15, 2010
New India Assurance Co. Ltd. by New India Assurance Co. Ltd. by its Manager Vs. Shankar S/o Krishnappa and Krishanarajendra Urs. Major S/o Gangaraj Urs.	February 26, 2010
New India Assurance Co. Ltd. Now rep. by its Divisional Manager Vs. Mudupanna S/o Late Chikkarangappa, Smt. Sakamma W/o Mudupanna, Sri Venugopal @ Gopala S/o Mudupanna and Sri Mohiddin S/o Munavar	April 8, 2010
New India Assurance Co. Ltd. now reptd. by its Divisional Manager, New India Assurance Co. Ltd. Vs. Smt. R. Rathnamma W/o. Rudramani and Subhash S.S. Shaha	March 5, 2010
New India Assurance Co. Ltd. represented by Regional Office by its Duly Constituted Attorney Vs. Sri Saganaiah S/o Sri Saganaiah and Sri Gangadhareshwara Transport	June 16, 2010
NEW INDIA ASSURANCE COMPANY BANGALORE Vs. GOWRAMMA ALIAS GOWRI	July 6, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMAKRISHNA VASU SHETTY	March 4, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BLOOSOM O. FERNANDES AND ANOTHER, ETC.	September 21, 2010
NEW INDIA ASSURANCE COMPANY LIMITED DIVISIONAL OFFICE Vs. MUNIYAMMA	February 25, 2010
New India Assurance Company Ltd., represented by The Divisional Manager Vs. Umesh S/o. Basappa and others	March 15, 2010
NIKITHA BUILD TECH P LTD Vs. NATURAL TEXTILES PVT LTD	July 23, 2010
NIKITHA BUILD TECH P LTD Vs. NATURAL TEXTILES PVT LTD	May 27, 2010
NILESH KUMAR Vs. STATE OF KARNATAKA	February 25, 2010
Ningajamma W/o. Nanje Gowda Vs. Nanje Gowda @ Chotanna S/o. Naje Gowda, Nanje Gowda S/o. Bette Gowda, Shashikala D/o. Nanje Gowda, W/o. Nanjesh Gowda and Prakasha S/o. Nanje Gowda	March 19, 2010
Ningamma W/o Late Swam Ygowda, Sudhe Gowda S/o Late Swam Ygowda and Pushpavathi D/o Late Swam Ygowda, rep. By mother and natural guardian Smt. Ningamma Vs. Smt. Sundaramma W/o S. Suresh and Oriental Insurance Co. Ltd. rep by Regional Manager@res	November 2, 2010
Ningappa Alias Bhyrappa Alias Ningegowda S/o Sannegowda and Swamy Alias Swamygowda S/o Annegowda Vs. The State of Karnataka	April 8, 2010
NINGAPPA BHARAMAPPA SOGI Vs. GOVERNMENT OF KARNATAKA	March 19, 2010
NIRMAL KUMAR JAIN Vs. A MOHAMMED NOOR	March 9, 2010
Nirmala W/o late C.P. Mallikarjuna Vs. The Secretary, Karnataka State Legal Service Authority	March 22, 2010
NITCO ROADWAYS PRIVATE LIMITED BANGALORE Vs. PUNJAB NATIONAL BANK BANGALORE	March 15, 2010
NITESH ESTATES PROJECTS P LTD Vs. KARISHMA PARADISE AND HILL COUNTRY RESORTS P LTD	March 19, 2010
Nithash Damodhar Khundur D/o Late Damodhar Khundur W/o Sudhir Shreyan, Manager ICICI Bank and others Vs. State of Karnataka rep. by State Public Prosecutor High Court of Karnataka and Latha Shreyan W/o Sudhir Shreyan	April 5, 2010
Nivedita Mukerjee Wife of Sri. Subhanjan Sarkar Vs. The Official Liquidator of Technology Media Group Private Limited (in Liquidation)	September 20, 2010
Noor Ahmed S/o abdul hameed Vs. State of Karnataka by Huliyar Police Rep. by The State Public Prosecutor High Court Buildings	December 3, 2010
Noor Basha S/o Dastagiri @ Dastagirisab Vs. Suresh Reddy S/o Siddareddy and The Branch Manager, The Oriental Insurance Co. Ltd.	August 2, 2010
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION GULBARGA Vs. K T VENKATESH	April 1, 2010
NORTH WEST KARNATAKA ROAD Vs. MUKTUMBI GOUSASAB MULLA	November 30, 2010
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SRI HARISH CHANDAPPA PAMMAR	March 3, 2010
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. U C NIRANJAN	April 12, 2010
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. KULSUMBI	September 7, 2010
O.G. Ravi S/o Gopala Gowda Vs. The Joint Registrar of Co-operative Societies, The Deputy Registrar of Co-operative Societies and Manager Primary Co-operative Agriculture and Rural Development Bank Ltd.	December 28, 2010
Official Liquidator of Bidar Special Alloys Steel (P.) Ltd. (In Liquidation) Vs. Sri Sarder Dharnith Singh	November 26, 2010
OFFICIAL LIQUIDATOR OF CANBAY POLYFILMS LTD. Vs. M.V. GUTTEDAR	April 15, 2010
OFFICIAL LIQUIDATOR OF M S SOUTHERN HERBALS LIMITED Vs. RAJAN K S S	April 7, 2010
OFFICIAL LIQUIDATOR OF MERCARA CURERS PVT LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVLOPMENT CORPORATION LTD	October 27, 2010
Official Liquidator of Shree Vaishnavi Printers (P.) Ltd. Vs. A.R. Govindaraj	August 20, 2010
Official liquidator of Southern green fields Ltd. (In Liqn) Vs. Sri V. Sreedharan, A.V. Mohan Das and Sri R.S. Tata	November 19, 2010
Official Liquidator of the Mysore Acetate and Chemicals Co. Ltd. (In Liquidation) Vs. Passari Cellulose Ltd.	June 1, 2010
OFFICIAL LIQUIDATOR, BANGALORE BATTERIES (P.) LTD. Vs. N.S. GOPAL	May 28, 2010
Official Liquidator, Next Fashion Creators (P.) Ltd. (In liquidation) Vs. Sri Ram Rustagi	December 10, 2010
ORANGE COUNTY RESORTS AND HOTELS LIMITED BANGALORE Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED BANGALORE	November 18, 2010
ORIENTAL INSURANCE CO LTD Vs. LAKSHMI BAI	October 27, 2010
ORIENTAL INSURANCE CO LTD Vs. PADMA	November 16, 2010
ORIENTAL INSURANCE CO LTD Vs. DRAKSHAYANAMMA	September 23, 2010
ORIENTAL INSURANCE CO LTD Vs. SUNDARESHAN	August 9, 2010
ORIENTAL INSURANCE CO LTD Vs. V MANOHAR	January 13, 2010
ORIENTAL INSURANCE CO LTD Vs. PREMA	November 3, 2010
ORIENTAL INSURANCE CO LTD Vs. K SHIVARAO S/O K KUTUMBARAO	March 2, 2010
ORIENTAL INSURANCE CO LTD THROUGH ITS DIVISIONAL MANAGER Vs. SIDDANNA	September 15, 2010
Oriental Insurance Co. Ltd. (rep. by its Deputy Manager Smt. Sudha Ganesh) Vs. Kuppuswamy S/o Narayanappa (since deceased by LRs. K. Menashi D/o Kuppuswamy, K. Radha D/o Kuppuswamy and Rajamma W/o Narasimyaiah)	June 2, 2010
Oriental Insurance Co. Ltd., City Branch by its Manager Vs. Babu Sapalya, S/o. Ithappa Sapalya, Baby Keethana, D/o. late Damodara, represented by Janardhana and U. Harish, S/o. Venkatesh Pandith	March 17, 2010
Oriental Insurance Company Limited Vs. Mr. Shafi @ Shafiulla and another	August 27, 2010
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. NAGARAJA K H	August 30, 2010
Oriental Insurance Company Limited by its Regional Office represented by its Deputy Manager Vs. Sri. K.V. Chandrashekar Reddy S/o Sri. Chikkavenkatappa and Sri Imtiyaz Basha	March 19, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SHAFI ALIAS SHAFIFULLA	August 27, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. RAMANNA	January 8, 2010
OZONE PROPERTIES PVT. LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	November 9, 2010
P ANKI REDDY Vs. ORIENTAL INSURANCE COMPANY LTD	October 6, 2010
P BALAKRISHNA Vs. STATE OF KARNATAKA	January 13, 2010
P C MOHAN Vs. STATE OF KARNATAKA	April 20, 2010
P GOVINDAIAH Vs. B SHIVA SHANKARAIAH	April 9, 2010
P GUNASHEELAN Vs. R PREMA	October 26, 2010
P K FRAVESH Vs. STATE OF KARNATAKA	March 9, 2010
P K GOEL Vs. LABOUR ENFORCEMENT OFFICER CENTRAL I BANGALORE	July 29, 2010
P LAKSHMINARAYANA Vs. P VENKATASUBBAIAH	March 18, 2010
P MAHADEVAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	March 18, 2010
P MANJUNATHA CHITRADURGA DISTRICT Vs. TAHSILDAR CHITRADURGA DISTRICT	August 20, 2010
P N SHOBHA Vs. STATE BY SIDDAPURA POLICE STATION	April 1, 2010
P NAGARATNAMMA Vs. STATE	March 18, 2010
P PARAMASHIVAIAH Vs. SECRETARY DEPARTMENT OF CO OPERATION	February 15, 2010
P S THOTAPPA Vs. SIDDAMALIKARJUNA SWAMY	October 6, 2010
P SATISH PAI Vs. B YESWANTH SHENOY	June 1, 2010
P V RAVEENDRA NAIYAR Vs. MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION	March 18, 2010
P VENKATESHWAR RAO Vs. SAROJAMMA	September 7, 2010
P. ABUBAKAR Vs. STATE OF KARNATAKA	March 18, 2010
P. Lokesh S/o Puttugopal Vs. Oriental Insurance Co. Ltd. and H.A.L. by Deput Manager Transport Department Aerospace Division	May 28, 2010
P. Mailvaganam @ Babu S/o Late Peethambaram Vs. A. Kannan S/o A. Anca Muthu	March 29, 2010
P. Manjunatha S/o. G. Basavaraja and Siddappa S/o Guddappa Vs. Tahsildar and State of Karnataka rep. by State Public Prosecutor	August 20, 2010
P. Ramakrishna S/o Late Pullappa and V. Venkatachalapathy S/o Venkataramanappa Vs. The State of Karnataka by its Secretary to Government, Revenue Department, The Special Deputy Commissioner, Matha Amrutanandamayi Matha Trust by its Secretary/Aut	October 21, 2010
P. Siddappa S/o Late Papa Reddy and Smt. Padma W/o Thimma Reddy Vs. State of Karnataka represented by its Secretary Department of Panchayat Raj and Rural Development, Deputy Commissioner, Chandapura Grama Panchayat by its Secretary and State Ele	April 8, 2010
P. Venkateshwar Rao S/o P. Achut Ramayya Vs. Smt. Sarojamma W/o Late Sharanabaappa and others	September 7, 2010
P.B. Shibu S/o P.N. Bharath Vs. State of Karnataka by Kushalnagar Police Station	December 28, 2010
P.G. Srinivasetty and Sons (HUF) Vs. Income Tax Officer	February 24, 2010
P.H. Ramesh@ Travels Ramesh S/o. P. Harvegowda Vs. State of Karnataka rep. by Public Prosecutor	November 25, 2010
P.L.G. MANU Vs. SHASHI DISTILLERIES P. LTD.	February 3, 2010
P.N. Venugopala Gupta Vs. C. Saila Kumari and others	November 8, 2010
P.P. Poonacha S/o Late P.P. Ponnappa Vs. Shri Nachiappan S/o Late Ramanathan and Smt B.M. Honnamma W/o Late B. Madhava	November 23, 2010
P.V. Raveendra Naiyar Vs. The Managing Director, Bangalore Metropolitan Transport Corporation (BMTC)	March 18, 2010
PADMANABHA SHENOY Vs. PREMACHANDRA SHENOY	December 21, 2010
PADMARAJ Vs. STATE OF KARNATAKA	December 13, 2010
PADMAVATHI RAO Vs. RANJAN JOSEPH KAMATH	January 13, 2010
Palappa S/o Obaiah Vs. The State of Karnataka represented by the Secretary, Revenue Department and Thasildhar	March 22, 2010
PAM NETWORK LTD Vs. B BALAKRISHNA	May 24, 2010
PAMPA Vs. STATE OF KARNATAKA	June 18, 2010
PAMPATHY REDDY Vs. NEKRTC THROUGH ITS MANAGING DIRECTOR	August 13, 2010
Pampathy Reddy S/o Siddanna, Driver, Jewargi Depot. Gulbarga Division Vs. N.E.K.R.T.C. through its Managing Director and The Divisional Controller N.E.K.R.T.C. Gulbarga Division	August 13, 2010
Pankaja Thaman, W/o J.P. Thaman Vs. Sri T. Ramesh, S/o T. Thimme Gowda	October 26, 2010
PAPAMMA Vs. MANAGING DIRECTOR OWNER OF KSRTC BUS BANGALORE	January 12, 2010
Papamma W/o Nannivalada Obaiah Vs. Sanna Boraiah S/o Chinnaiah, Smt. Papamma W/o Sanna Boraiah and Sanna Boraiah S/o Obaiah	March 5, 2010
PARASMAL RATHOD JAIN Vs. CHICKPET POLICE STATION	November 11, 2010
PARSHURAM PATIL Vs. STATE OF KARNATAKA	February 1, 2010
PARVATHAMMA Vs. UMA	November 4, 2010
Patric Domnic Rozario S/o Vincent Rozario Vs. Capt. V.P. Sadashiva S/o Pemmaiah and Beeran Kutty S/o Mohammed	November 2, 2010
PAUL MATHULLA Vs. GOVT OF KARNATAKA	March 8, 2010
Pearlite Liners Employees and Ancillary Units House Building, Co-operative Society Ltd. represented by its Secretary Sri Venkya Naika Vs. Smt. Jaya S. Rao W/o Sreepada Rao Employed in Corporation Bank and K.P.T.C.L. represented by its Superinten	October 18, 2010
PEBBLE BAY DEVELOPERS PVT LTD Vs. H V GOWTHAMA	April 20, 2010
PETER SONNY MASCARENHAS Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	March 18, 2010
PHANIRAJ KASHYAP Vs. S R RAMAKRISHNA	November 11, 2010
PHULAVATI Vs. PRAKASH	April 16, 2010
Planet-X Resort and Amusement Park represented by its Proprietor Sri K Panduranga Shenoy Vs. Mr. Jyothi Ramalingam, Major Secretary, Mr. Vishwanath Reddy, Major Director, Mr. N. Jayaram, Major Assistant Director Department of Tourism and Mr. Sha	November 26, 2010
Poetic Interiors Vs. State of Karnataka and others	October 1, 2010
POONJA ARCADE Vs. ASSISTANT COMMISSIONER OF INOME TAX	January 27, 2010
POORNAPRAJNA EDUCATION CENTRE Vs. BANGALORE DEVELOPMENT AUTHORITY	June 29, 2010
POORNIMA GIRISH Vs. REVENUE DEPARTMENT GOVT OF KARNATAKA	October 26, 2010
Poosanama W/o Late Parthasarathy and Yadavan S/o Poosanamma Vs. D. Robert S/o D.V. Paul and Kirubakaran S/o Poosanamma (Since dead by L.Rs. Smt. Vasantha, W/o Kirubakaran and others)	March 17, 2010
PRABHAKAR MOHAN SUMANT Vs. CANARA BANK	November 4, 2010
PRABHASHANKAR PLAZA Vs. INCOME TAX OFFICER WARD 6 3	February 16, 2010
PRADEEP Vs. VIJAYAKUMAR	September 6, 2010
PRADEEP KUMAR K R Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE	February 1, 2010
Pradeep S/o. B.R. Krishnamurthy Vs. The Branch Manager, The New India Assurance Co. Ltd. and Pragathi Controls rep. by its Proprietor	April 6, 2010
PRADYUMNA S HARISH Vs. STATE	July 13, 2010
Prakash S/o. Kallappa Vs. State by Turuvanur Police rep. by State Public Prosecutor	March 22, 2010
PRAKASHCHAND Vs. STATE OF KARNATAKA	April 13, 2010
Pramila Mohan W/o. Mohan, Proprietor, Ashrith Wines, Wholesale Liquor Dealers Vs. Sri Divyanath Shetty S/o. Anthappa Shetty	October 25, 2010
PRASANNA KUMAR Vs. G M SIDDESHWAR	February 24, 2010
Prashanth Kadur S/o K.M. Veerabadraiah R/by GPA Holder K.M. Reuka S/o late B.K.S. Maruiasiddappa Vs. Shilpa Uppini W/o Prashanth Kadur	August 30, 2010
PRASHANTHA SHETTY Vs. DURGAMBA MOTORS	February 5, 2010
Praveen Bethapudi S/o Bethapudi, Managing Director, Milestones Projects Private Limited Vs. Savithramma W/o Govindaraju, D/o Muniyappa and others	November 2, 2010
Praxair India Pvt. Ltd. Vs. Commissioner of Central Excise. and S.T.	January 19, 2010
Primary Co-operative Agricultural and Rural Development Bank Ltd, Reptd. By its Secretary and H.T. Nagareddy S/o Thimmappa, Director, Primary Co-operative Agricultural and Rural Development Bank Ltd. Vs. The State of Karnataka, Dept. of Co-opera	November 26, 2010
Primary Co-operative Agricultural and Rural Development Bank Ltd. reptd. by its Secretary H. Veeraiah, S/o Horakerappa Vs. The State of Karnataka, Dept. of Co-operative Society, Reptd. By its Secretary, Returning Officer/Joint Registrar of Co-op	November 26, 2010
Primary Co-operative Agricultural and Rural Development Bank Ltd., by its Manager, Primary Co-operative Agricultural and Rural Development, Bank Ltd., by its Manager, Sri N. Lalshmana, Primary Co-operative Agricultural Arid Rural Development Bank Ltd., by Vs.	November 26, 2010
Primary Co-operative Agricultural and Rural Development Bank, Sakaleshpura, Reptd. by its Secretary, A. Mahesh Babu S/o A.B. Amarednra, Primary Co-operative Agricultural and Rural Development Bank, Reptd, by its Secretary, Smt. Kariyamma W/o G.K. Venkates Vs.	November 26, 2010
Prime Industries Vs. B.S. Refrigerators Ltd.	August 18, 2010
Principal Secretary, Government of Karnataka, Education Dept., Karnataka Govt., The State of Karnataka rep. by its Chief Secretary and Sri M.R. Srinivasa Murthy, Principal Secretary to Government, Finance Dept. Vs. Smt. Ragini Narayan W/o Late S	March 24, 2010
PRITHVIRAJ S/O VENKATESH @ VENKATESHAPPA AND ORS ; MANAGING DIRECTOR KSRTC DEPOT Vs. MANAGING DIRECTOR KSRTC DEPOT ; PRITHVIRAJ S/O VENKATESH @ VENKATESHAPPA AND ORS	November 3, 2010
PRUDENTIAL HOUSING AND INFRASTRUCTURE DEVELOPMENT LTD Vs. STATE OF KARNATAKA	December 13, 2010
Prym Fashion UK Whitecroft, Lydney represented by its Sales Engineer J. Madhusudhan S/o. S. Janardhan Vs. State Bank of India Overseas Branch, A. Public Sector Bank represented by Managing Director, State Bank of India, Stressed Asset. Managemen	September 21, 2010
PUJARI CHIKKANNA Vs. G THIMMAIAH	July 1, 2010
PUNDALIK Vs. STATE OF KARNATAKA	April 15, 2010
PUSHPALATHA Vs. V PADMA	March 19, 2010
PUSHPAM APPALA NAIDU Vs. STATE OF KARNATAKA	May 6, 2010
PUSHPAVATHI Vs. STATE OF KARNATAKA	March 1, 2010
PUTTALAKSHMAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	March 30, 2010
PUTTAPPA N PUTTAIAH Vs. STATE OF KARNATAKA	October 23, 2010
Puttaraju M. S/o. Late Muniramaiah, M. Ramaiah @ Ramanna S/o. Late Muniramaiah, M. Shanthamma W/o. A. Narayanaswamy and M. Suresh S/o. Late Muniramaih Vs. State by Hosakote Police	June 1, 2010
Puttaraju S/o. Sri Ramappa Vs. T. Chandrappa S/o. Thimmappa, Wazid Ahmed S/o. Abdul Lathief and The New India Assurance Company Limited (represented by Manager)	April 5, 2010
PUTTASWAMY Vs. NAGARAJU	September 15, 2010
PUTTASWAMY Vs. STATE OF KARNATAKA	May 20, 2010
Puttaswamy S/o Kalaiah Vs. N.B. Suresh S/o M.B. Basavegowd, Kumar S/o Prakash and The Divisional Manager Oriental Insurance Co. Ltd.	December 6, 2010
Putti Bai W/o Surya Nayaka Vs. The State of Karnataka by its Principal Secretary Department of Revenue, The Deputy Commissioner, The Assistant Commissioner and Sri A.K. Hanumanthappa S/o Sri A.K. Ningappa	November 2, 2010
R BALI REDDY Vs. SYNDICATE BANK	December 30, 2010
R DHANALAKSHMI Vs. SANDEEP KANGONKAR	July 7, 2010
R DHANRAJ Vs. ABDUL BHASHEER	October 20, 2010
R GAJALAKSHMI Vs. REGISTERING AUTHORITY AND REGIONAL TRANSPORT OFFICER BANGALORE	April 5, 2010
R HANUMAIAH Vs. STATE OF KARNATAKA	November 16, 2010
R MANJULA Vs. MANAGER ORIENTAL INSURANCE CO LTD	April 9, 2010
R MUNIRAJU Vs. STATE OF KARNATAKA	July 9, 2010
R N PADMAVATHI Vs. CHIKKA GANGAPPA	August 27, 2010
R N SHOBHA MANJUNATH Vs. K S MANJUNATH	February 24, 2010
R NARASIMHARAJU Vs. R MOHANKRISHNA	July 27, 2010
R PRAKASH Vs. D M RAVIKUMAR	February 3, 2010
R SRINIVASA SHETTY Vs. D MUNIRATHNAMA REDDY	March 30, 2010
R T BASAVARAJ Vs. PRAGATHI GRAMIN BANK	November 10, 2010
R VIJAYA KUMAR Vs. SECRETARY DEPARTMENT OF HOME VIDHANA SOUDHA	February 25, 2010
R. Govinda Reddy @ K.R. Govinda Reddy S/o Ramareddy, Member, Gram Panchayat Vs. The State of Karnataka by its Secretary to the Department of Panchayath Raj and Rural Development and others	April 5, 2010
R. Prabhakar S/o. late S. Ramaswamy Vs. Bruhat Bangalore Mahanagara Palike rep. by its Commissioner, Sri. N.A. Khan, Assistant Executive Engineer, Bruhat Bangalore Mahanagara Palike and Smt. Prema Balasubramaniam W/o. Sri. Balasubramaniam@respon	March 24, 2010
R. Sakru Nayaka S/o. Raju Nayaka Vs. State of Karnataka by Chamarajanagar P.S. rep. by S.P.P.	December 23, 2010
R. Umadevi W/o. L. Krishnappa and K. Babu S/o. L. Krishnappa Vs. The New India Assurance Co. Ltd., by its Manager, now represented by its Regional Manager and Md. Areef Hussain S/o. Md. Abdul Hussaina	October 23, 2010
R. VIVEKANANDA Vs. RAGHU. H	December 9, 2010
R.H. Reddi S/o Shri H.G. Raddi Vs. Government of Karnataka by its Secretary Department of Public and Administrative Reforms and The High Court of Karnataka [The Disciplinary Authority] by its Registrar General	September 20, 2010
R.N. Rajash Ekarachar S/o Late Nagannachar Prop R.N.R. Traders Vs. The Director of Marketing APMC and The Secretary Agricultural Produce Market Committee	December 3, 2010
R.P. Soumya Reddy W/o. R.P. Pratap Reddy Vs. The Deputy Commissioner, The Assistant Commissioner Doddaballapura Sub Division and R. Yellapa S/o. Late Ramaiah	March 12, 2010
R.P. Vishwanath S/o Late Runaleppanna and Sathyavathamma W/o R.P. Vishwanath Vs. D.H. Umesh S/o D. Hosallappa Major, The Oriental Insurance Co. Ltd. by Its Division Manager, B.A. Nazeer Ahmed Khan S/o C.B. Athaulla Khan and The Oriental Insuranc	April 8, 2010
Rabin Banerjee Vs. Kotak Mahirdra Bank rep. by its Assit. Manager Sri Nachappa Aramananmada	April 9, 2010
Radheshayam Soni, S/o Mangilalji Soni and others Vs. Union of India (UOI), rep. by its General Manager, Southern Central Railway	March 18, 2010
RAGHAVENDRA DHARWAD Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI REPRESENTED BY ITS COMMISSIONER	March 18, 2010
Raghavendra, S/o. Ramachandra Innanje, Distt. Dharwad Vs. The Hubli Dharwad Municipal Corporation, Hubli, represented By its Commissioner and The Assistant Commissioner, Zonal Office No. 8, Hubli Dharwad Municipal Corporation, Hubli.	March 18, 2010
RAGHAVENDRACHARI Vs. STATE OF KARNATAKA	March 26, 2010
RAGHU Vs. STATE BY SRINIVASAPURA POLICE	April 1, 2010
RAGHUNATH Vs. STATE BY POLICE OF VIJAYAPURA POLICE STATION	April 7, 2010
RAHUL N BALDOTA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	March 19, 2010
Raja @ Barka Raja Son of Late Sri Devanna Vs. State of Karnataka	June 23, 2010
Rajagopal S. S/o Subrayappa and others Vs. The Honble The Chief Justice and The Registrar General High Court of Karnatka	December 14, 2010
RAJAMMA Vs. HANUMAKKA	December 13, 2010
RAJAMMA ALIAS SAVITRAMMA Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT	July 13, 2010
RAJASHREE CEMENT Vs. STATE OF KARNATAKA	December 10, 2010
RAJASHREE CEMENT GULBARGA DISTRICT KARNATAKA Vs. STATE OF KARNATAKA	May 24, 2010
Rajegowda S/o Akkamana Maregowda Vs. Sri M.R. Lakshmanappa and The New India Assurance Company Ltd.	April 8, 2010
RAJESH ADANI Vs. ASSISTANT LABOUR COMMISSIONER	April 13, 2010
Rajesh Exports Limited rep. by its Manager Mr. Mayank K. Malik Vs. Valley View Trading Pvt. Ltd. represented by its Directors (Bhaskar Prakash and Mrs. Renu Prasad) and Mr. Bhaskar Prakash S/o Dr. Brahmanand Prasad Director Vally View Trading Pv	April 8, 2010
Rajesh S/o Ramakrishnappa Vs. The State by Gudiranda Police Station	April 9, 2010
RAJU Vs. STATE	January 13, 2010
RAKESH BROTHERS Vs. COMMERCIAL TAX OFFICER (ENFORCEMENT) 1, SOUTH ZONE	July 30, 2010
RAMA KRISHNA Vs. MARAYYA	March 2, 2010
Rama Poojary since deceased by his LRs. (Smt. Rakku Poojary W/o Rama Poojary, S. Shankar S/o Rama Poojary, Baskar S/o Rama Poojary and Uday Poojary S/o Rama Poojary) Vs. The State of Karnataka by its Revenue Secretary, Land Tribunal by is Secret	March 29, 2010
RAMACHANDRAPPA G. Vs. PADMA RAMACHANDRAPPA	January 6, 2010
Ramachandrappa S/o Hanumanthappa, R. Nagaraja and Henjarappa both S/o Ramachandrappa Vs. Chandrappa S/o Hanumanthappa, Ramanna S/o Hanumanthappa and Chandrashekar S/o Ramachandrappa	September 17, 2010
Ramadas Gowda S/o Late Batiyappa S. Gowda, M. Jeevan Prakash S/o M. Gangojirao, B. Arun Kulal S/o Late Deju Kulal and Vasudev N. Naika S/o Nagappa N. Naika Vs. The State of Karnataka reptd by Chief Secretary Govt. of Karnataka, The State of Karn	December 16, 2010
RAMAIAH Vs. SECRETARY SORAVANAHALLI VILLAGE PANCHAYAT	February 15, 2010
RAMAIAH Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE	January 13, 2010
RAMAIAH Vs. STATE OF KARNATAKA	November 2, 2010
RAMAKRISHNA Vs. STATE OF KARNATAKA	May 28, 2010
Ramakrishna S/o Yellappa Vs. State of Karnataka represented by The State Public Prosecutor	April 9, 2010
Ramakrishnaiah and others Vs. State of Karnataka	December 7, 2010
Ramamurthy S/o Byrappa, BDO Officer Vs. State by Krishna Raja Police Station	March 29, 2010
Ramamurthy S/o Mestru Kaverappa Vs. State of Karnataka by Anekal Police Station	March 23, 2010
RAMANI R SHETTY Vs. SAKU SHETTY	February 24, 2010
RAMANNA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION	March 2, 2010
RAMASWAMY ANGADI Vs. THE ASSISTANT COMMISSIONER, MADHUGIRI SUB	January 11, 2010
RAMESH Vs. STATE	April 29, 2010
Ramkumar S/o Sri Monohar, M. Sangeetha D/o Sri Monohar, G. Abhirami D/o Sri R. Sreenivasan and G. Vignesh D/o Sri. R. Sreenivasan rep. by his Mother, S. Jayalakshmi, The Natural Guardian Vs. R. Vishnu S/o Ramaiah and Catholic Syrian Bank Ltd. re	March 24, 2010
RAMU BADDU LAMANI Vs. REVANASIDDAYYA CHANNAVEERAYYA MUDDABIHALMATH	February 9, 2010
Ramya Housing Ltd. Vs. Sri R. Amrith	November 19, 2010
RANGAPPA Vs. S SAMBAPPA	March 15, 2010
Rangaraju S/o Krishnappa Vs. Sri Venkatesh S.L. S/o Lakshminarasimhaiah and The United India Insurance Co., Ltd. by its Branch Manager	December 13, 2010
RANGOON CHEMICAL WORKS PRIVATE LIMITED Vs. HAW PAR BROTHERS INTERNATIONAL LIMITED	May 26, 2010
RANOJIRAO T K Vs. BANGALORE DEVELOPMENT AUTHORITY	October 1, 2010
Rathna W/o Girish and Girish S/o Govindaiah Vs. State of Karnataka by Rajagopalanagar Police	January 4, 2010
RATHNAMMA Vs. ADEMMA	March 3, 2010
RATNAMMA Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT BANGALORE	January 12, 2010
RATNAMMA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT KOLAR	April 1, 2010
RAVI Vs. STATE OF KARNATAKA	January 20, 2010
RAVI B A Vs. MANAGING DIRECTOR REPRESENTING BESCOM	May 26, 2010
RAVI K J Vs. ORIENTAL INSURANCE CO LTD	September 15, 2010
RAVIKUMAR Vs. STATE OF KARNATAKA	May 18, 2010
Ravinanda Gopal S/o. Dasharath Naidu Vs. Smt. R. Revathi @ Gayathri W/o. Ravinanda Gopal, D/o. Raja Gopal Naidu, Advocate	October 25, 2010
RAVINDRA Vs. BABURAO	January 21, 2010
Ravindra Rural Education Society (R) by its Secretary and R.R. Pre-University College later Renamed as Padmashali Thimmappa Memorial Pre-University College by its Principal Vs. The State of Karnataka, by its Secretary to the Government Departmen	September 9, 2010
RAVISHANKAR Vs. DEPUTY DIRECTOR DEPARTMENT OF MINES AND GEOLOGY CHAMARAJANAGAR	January 12, 2010
REGIONAL DIRECTOR INDIAN AIRLINES LTD Vs. B BABAI	December 21, 2010
Regional Director, Indian Airlines Limited Vs. Mr. B. Babal, S/o Late Subba Rao	December 21, 2010
REGIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. J ANANDA MURTHY	September 9, 2010
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. NARAYANAPPA	November 4, 2010
Regional Transport Officer and The Deputy Commissioner for Transport Vs. Tulunadu Finance and Development represented by its Manager N. Prahalad Ballal, S/o N. Annaji Ballal	December 2, 2010
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. MOHAMMAD BIN BEERANKUTTO	September 6, 2010
REGISTRAR KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCES UNIVERSITY BIDAR Vs. MAHENDRAN K	November 3, 2010
Rehamathulla Khan S/o M. Abdulla Khan Vs. Smt. Hajira Banu W/o Late Rasheed Khan and others	June 10, 2010
Rekha Chandrashekar W/o K. Chandrashekar, Kum. Sushma, Kum. Sahana both D/o K. Chandrashekar represented by their Mother and Natural Guardian Smt. Rekha Chandrashekar and Smt. K. Mudhuprema Alias K. Muddamma W/o M. Krishna Murthy Vs. Sri. B.A. B	August 31, 2010
Reliable Cashew Company (P) Ltd. represented by its General Manager, K.P. Jayakrishna Nair S/o K.K. Nair Vs. Deputy Commissioner of Commercial Taxes (Enforcement), West Zone and Joint Commissioner of Commercial Taxes (Appeals), Mangalore Divisio	March 25, 2010
RELIANCE GENERAL INSURANCE CO LTD Vs. NAZIM	October 25, 2010
RENUKA Vs. UNITED INDIA INSURANCE CO LTD	April 22, 2010
RESERVE BANK OF INDIA Vs. TULUNADU FINANCE AND DEVELOPMENTS LTD	April 16, 2010
RESERVE BANK OF INDIA Vs. KIRLOSKAR INVESTMENTS AND FINANCE LTD	December 24, 2010
REVANASIDDAPPA Vs. GANGA REVANNA	February 9, 2010
REVATHI Vs. KIRAN P SUVARNA	October 29, 2010
RICHFIELD CONSTRUCTIONS PRIVATE LIMITED Vs. RUKMANIAMMA	April 23, 2010
RISHAB MUTHA Vs. STATE OF KARNATAKA	April 5, 2010
Ritu Mishra, W/o Vikas Mishra, Sri. Vikas Mishra, S/o R.B. Mishra, Sri. R.B. Mishra, S/o Late Chandrashekar Mishra and Smt. Asha Mishra, W/o R.B. Mishra Vs. State by R.T. Nagar Police	October 25, 2010
Riyaz Ahmed S/o. Wazer Ahmed Vs. The Sub Inspector of Police and Umme Saima D/o. Ziyaulla Khan Saheb, W/o. Riyaz Ahmed	March 24, 2010
RIZWANA Vs. H N RAJESH	March 5, 2010
RM PUSHPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE BBMP BANGALORE	February 24, 2010
ROOTS BANGALORE Vs. M S RAMARAJU	February 24, 2010
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VIJAYAMMA	February 5, 2010
Rt. Rev. S. Vasantha Kumar S/o Shri Suputhnappa, Bishop, Karnataka Central Diocese, Bishop, Karnataka Central Diocese rep. by its Chairman, Rt. Rev. S. Vasantha Kumar S/o Shri Suputhnappa and Executive Committee of The Karnataka Central Diocese, rep. by i Vs.	June 2, 2010
RUDRAARADYA Vs. NANJUNDAPPA	April 16, 2010
RUDRAMMA Vs. MARIJOGAIAH	March 2, 2010
RUDRAPPA Vs. STATE OF KARNATAKA	January 29, 2010
RUDRESH Vs. T T MANJUNATH	March 9, 2010
Rukmaya Poojary W/o. Late Krishnapa Poojary Vs. Sri. Sandeep Shetty S/o. Ramakrishna Shetty, Bajaj Alianz General Insurance Co. Ltd., Richard Fernandes S/o. Norbert Fernandes and National Insurance Co. Ltd.	November 2, 2010
S A RAHAMAN Vs. STATE OF KARNATAKA	February 26, 2010
S APPANNA Vs. BANGLORE DEVELOPMENT AUTHORITY	December 10, 2010
S B RAJAMANI Vs. MANAGING DIRECTOR B M T C DIVISION	April 13, 2010
S CHAYA DEVI Vs. H MANJURAMASWAMY	May 27, 2010
S CLARA Vs. STATE OF KARNATAKA	March 22, 2010
S D MANJUNATH Vs. NIVEDITHA	July 16, 2010
S H MANJUNATH Vs. STATE OF KARNATAKA	March 11, 2010
S K PUNITH Vs. STATE OF KARNATAKA	October 5, 2010
S KRISHNARAMA CHOUDARY Vs. STATE OF KARNATAKA	April 6, 2010
S KUNJITHAMALA Vs. HVAC SYSTEMS PVT LTD	December 3, 2010
S M EDUCATION SOCIETY Vs. HAJI ABDUL KHALEEL	February 22, 2010
S M SUPARIES Vs. KARNATAKA BANK LTD	August 27, 2010
S MOHAMMED TANVEER Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE BANGALORE	April 1, 2010
S MURALI Vs. STATE OF KARNATAKA	March 18, 2010
S N SHANKAR Vs. BANGLORE DEVLOPMENT AUTHORITY	February 23, 2010
S P MAHADEVAPPA Vs. SUNA VASANTH	September 14, 2010
S P PRAKASH Vs. STATE OF KARNATAKA	September 27, 2010
S PARTHASARATHI Vs. STATE OF KARNATAKA	February 1, 2010
S R S NAGAR CLUB Vs. COMMISSIONER	January 13, 2010
S S BOPAIAH Vs. S S VASUDEVA	June 21, 2010
S SRINIVAS Vs. PALAGANI GANGADHARA RAO	March 3, 2010
S SURESH Vs. L POTHE GOWDA	April 12, 2010
S TIMMAPPA Vs. L S PRAKASH	May 28, 2010
S V REVANARADHYA Vs. JAGDISH MALLIKARJUNAIAH CHAKRABHAVI	March 2, 2010
S VENKOJI RAO Vs. BANGALORE DEVELOPMENT AUTHORITY	September 28, 2010
S VIDHYA Vs. R S VENKATA REDDY	November 4, 2010
S Y JOTRANNAVAR Vs. STATE OF KARNATAKA	November 22, 2010
S. Basheer S/o Late Pachasab Vs. Sri H.M. Bhaskar S/o Late Madhavakrishna	March 8, 2010
S. Chaya Devi D/o Srinivasaiah and S. Mohan S/o Late. Srinivasaiah Vs. H. Manjuramaswamy S/o Hanumantha Gowda, Smt. A. Shakuntalamma W/o K. Srinivasa Murthy and Smt. Sharadamma D/o Boregowda	May 27, 2010
S. KUNJITHAMALA Vs. HVAC SYSTEMS P. LTD.	February 3, 2010
S. Mani S/o Srinivasan and Annapurana W/o Mani S. Vs. New India Assurance Company Ltd. and Mr. Zahur Ahmed Shariff S/o M. Shariff	April 8, 2010
S. Munibachappa S/o Late Sonnappa and others Vs. State of Karnataka by its Secretary Revenue Department and others	April 8, 2010
S. Murali and another Vs. State of Karnataka and others	March 18, 2010
S. Naganna, S/o. Sugurappa and Sri. G. Linganna, S/o. Jadiyappa Vs. Karnataka State Financial Corporation represented by its Deputy General Manager, (Recovery-I) and others	October 25, 2010
S. Parvathamma W/o Late Gangadharaiah Vs. B.S. Nataraja Murthy and others	June 15, 2010
S. Vinod Kumar S/o Sri N. Sohanlal Vs. Sri S.N. Shivanna S/o. C. Nagappa and S. Shekar S/o. M. Ganeshan	November 25, 2010
S.B. Rajamani and another Vs. The Managing Director, Bangalore Metropolitan Transport Corporation Division	April 13, 2010
S.H. Daraneshappa @ Dharanesh S/o Siddappa Vs. Gadageppa S. Gubbi @ Banakar S/o Shivappa and The Branch Manager United India Insurance Company Limited	April 9, 2010
S.J. Kumaraswamy S/o S.K. Javaregowda, Assistant and others Vs. State of Karnataka by its Secretary Department of Education and Rajiv Gandhi University of Health and Science by its Registrar	September 17, 2010
S.K. Consumer Products Vs. Commissioner, Corporation of City of Bangalore and others	November 4, 2010
S.M. Muniyappa S/o. Muniyappa Vs. Smt. Papamma W/o Late Muniswamaiah, Sri. M.S. Shankar S/o. Late Muniswamaiah, Sri. M. Babu S/o. Late Muniswamaiah and Sri. Munendra S/o Late Muniswamaiah	March 22, 2010
S.N. Balasubramaniyam S/o Late Samanna and Sri B.R. Ganesh S/o Late Rajappa Vs. State of Karnataka represented by its Chief Secretary Vidhana Soudha and others	December 16, 2010
S.N. Gayathri W/o. Ganesh Rao Vs. N. Ganesh Rao S/o. Narayana Rao and Manager Oriental Insurance Co. Ltd.	November 2, 2010
S.P.R. Group Holding Pvt. Ltd. A Company Incorporated Under the Companies Act, 1956 represented by the Managing Director M. Thimmegowda S/o Late Mutthegowda Vs. The State of Karnataka represented by the Principal Secretary to the Government, Dep	August 31, 2010
S.R. Quadri S/o late S.M. Quadri Vs. Madrasa B. Arabia rep. by its Secretary and Competent Officer and the Chief Executive Officer, Karnataka State Board of Wakf	April 6, 2010
SABANNA Vs. STATE OF KARNATAKA	July 23, 2010
Sadashiva S/o. Kariyappoa @ Koovanna Vs. State by Dudda Police Rep. by Public Prosecutor	November 26, 2010
SAIBANNA TAKALI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE	March 19, 2010
SAKAMMA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE BANGALORE AND OTHERS	January 12, 2010
SAKAMMA AND ORS Vs. STATE OF KARNATAKA AND ANR	September 24, 2010
SAKSHI SURESH SURENDRA KALMANI CHOUGALE Vs. SURESH SURENDRA DEVENDRA KALMANI	January 27, 2010
Sakthi Ganapathi Seva Trust r/by its Secretary Sri. Y.C. Swamy S/o Channakegowda, M. Mahadevaswamy S/o Late Madappa and Dr. Sathyamurthy Bhat S/o Pamakrishna Bhat Vs. State of Karnataka Department of Urban Development rep. by its Secretary, Depu	December 23, 2010
SAMI LABS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 30, 2010
SAMUEL B P PONNAIYA Vs. NIL	January 11, 2010
Sandeep Kumar U. Jain S/o Uttam Chanda Jain Vs. Sri. V. Theertha Prasad and The Branch Manager The New India Assurance Co. Ltd.	June 2, 2010
SANGAPPA Vs. M M SIDDAMMA	May 27, 2010
Sangeetha Jain Proprietrix of Reflex Overseas and Lalit Jain Proprietor of Kavitha International Vs. Union Bank of India	November 25, 2010
Sanheeta Ved Vs. IQMEN Data Solutions Pvt. Ltd. & Ors	November 25, 2010
Sanheeta Ved Vs. M/S. Iqmen Data Solutions Pvt. Limited and others	November 25, 2010
Sanjay Patak @ Bhuttu S/o Barbi Patak, Bijay Kumar @ Joy Kumar S/o Sukadar Kumar and Santosh @ Santosh Bhumij S/o Rajer Bhumij Vs. The State of Karnataka	January 8, 2010
SANJEEVA Vs. STATE OF KARNATAKA	January 4, 2010
SANNA SUNKAPPA Vs. R P ARIFULLA	April 23, 2010
Santhosh Kumar, S/o. Late Gopinath Vs. Sri. Narayana Pai, S/o. Vittala Pai, Rathnakara Pai, S/o. Late Kamalaksha Pai, Pai Sales Corporation and The New India Assurance Co. Ltd.	October 23, 2010
SANTOSH Vs. `EXECUTIVE ENGINEER	December 16, 2010
SANTOSH KRISHNA KALGUTKAR Vs. STATE OF KARNATAKA	March 15, 2010
SAP INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SAP INDIA SYSTEMS APPLICATION AND PRODUCTS IN DATA PROCESSING PRIVATE LIMITED) Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	April 13, 2010
Sapna W/o Babu Vs. State of Karnataka by rep by its Public Prosecutor and others	November 25, 2010
Sapta Innovation Design and Consulting (P.) Ltd. Vs. Worldmartt Retail Stores and Services Ltd.	September 29, 2010
Sarda Engineering Industries Vs. State of Karnataka and others	September 29, 2010
Saroja Enterprises Vs. Additional Commissioner of Commercial Taxes and another	April 16, 2010
SAROJAMMA Vs. A MANJULA	June 16, 2010
Sarojamma W/o Late B.V.S. Narayana Setty represented herein by Power of Attorney Holder, Sri K.N. Venkatarathnam S/o K.V. Narayanaiah Setty and Smt. Rajeshwari Rathnam W/o K.N. Venkatarathnam Vs. Sri B.S. Viduran S/o Late B.V.S. Narayana Setty,	March 29, 2010
Sarojamma W/o Pushparaj Vs. Sri Puttaraju (Since Deceased by his LRs P. Mamatha D/o B. Puttaraju and Sri Nikil Kumar S/o B. Puttaraju represented by their Natural Guardian/Smt. Lakshmamma) and Smt. Lakshmamma W/o B. Puttaraju	April 5, 2010
Sarojammal, Since dead by L.Rs. (Chandrakala and others) Vs. Smt. Muthyalamma, Wife of Late Sri Govindaswamy Naidu, @ Govindaswamy, Since dead by L.Rs. (Sri Krishnamurthy @ Murthy, Son of late Govindaswamy Naidu @ Govindaswamy, Smt. Sulochana, D	December 3, 2010
SARVAMMA Vs. U R VIRUPAKSHAIAH ALIAS VIRUPAKSHAPPA	February 17, 2010
SASKEN COMMUNICATION TECHNOLOGIES LTD. Vs. STATE	March 31, 2010
Sathish Shetty S/o Late Chandrashekar Shetty and Smt. Indira Shetty W/o Late Chandrashekar Shetty Vs. The State through The Sub Inspector of Police reptd. by The State Public Prosecutor	April 9, 2010
SATHISHA Vs. STATE OF KARNATAKA	May 24, 2010
SATHYAMMA Vs. THALAK GRAMA PANCHAYAT CHALLAKERE TALUK CHITRADURGA DISTRICT	January 12, 2010
Sathyavathi Pattabiraman. M.A. CAIIB, W/o. Sri. A.S. Pattabiraman and others Vs. S.N. Finance Limited, rep. by its Director P.S. Murali	December 23, 2010
SAVITHA Vs. GENERAL MANAGER AMANTH METRO OWNERS CO OPERATIVE SOCIETY LIMITED	April 1, 2010
SAVITHRAMMA Vs. STATE OF KARNATAKA	November 11, 2010
SAVITRAMMA Vs. M P SOMAPRASAD	September 14, 2010
Scanwell Vs. Jt. Commissioner of Income Tax	March 30, 2010
SEEMA Vs. PANCHAKSHARAYYA	April 19, 2010
SEETHARAMAIAH Vs. STATE OF KARNATAKA	May 28, 2010
SELVI J JAYALALITHAA Vs. STATE	November 23, 2010
Selvi J. Jayalalithaa Vs. State represented by The Superintendent of Police, DV and AC	March 10, 2010
SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SANGAPPA	October 20, 2010
SENIOR SUPERINTENDENT OF POST OFFICES BANGALORE Vs. BRUHAT BANGALORE MAHANAGARA PALIKE BANGALORE	August 4, 2010
SERIJAN Vs. LOKESH	April 15, 2010
SESA Goa Limited Vs. State of Karnataka and others	April 5, 2010
Sha Sagarmal Sukhraj and Co. reptd. by its Partner Sri Sureshkumar S. Jain Vs. P. Jagadesh Kumar S/o late P.S. Padmanabhaiah, Proprietor Bharath Glass and Crockeries	June 14, 2010
SHABANA BANU Vs. K S SURESH KUMAR	April 6, 2010
Shabana Banu and others Vs. K.S. Suresh Kumar and another	April 6, 2010
SHABIRA BI Vs. A ABDUL REHMAN	March 18, 2010
SHAHID Vs. STATE OF KARNATAKA BY JNANABHARATHI POLICE STATION	September 27, 2010
SHAIK HUSSAIN Vs. BASHEER KHAN	December 2, 2010
SHAMA RAO D Vs. ANUPAMA	October 29, 2010
Shamala W/o R. Krishnareddy Vs. R. Srinivasa Reddy, S/o. Late Ramaiah and others	March 17, 2010
Shamlal S/o. Nemichand Vs. The Managing Director, B.M.T.C.	March 30, 2010
Shamshul Islam, S/o Noorul Islam, Business and Vice President of Managing Committee, Yateem Khana, Anjuman-E-Ansurasuffa Vs. The Karnataka State Board of Wakfs by its Chief Executive Officer	October 12, 2010
SHANAWAZ Vs. GOVERNMENT OF KARNATAKA	February 11, 2010
SHANKAR Vs. CHIEF ENGINEER KPTCL	June 30, 2010
SHANKARA Vs. M GHOUSE PEER	March 2, 2010
Shankara Seva Samithi reptd. by its Honorary Secretary, Sri. R. Lakshmikanth S/o Late Ranganna Vs. The State of Karnataka reptd. by its Secretary, Revenue Department, The District Registrar of Societies, Sri. Veeresh, Joint Registrar of Co-opera	October 21, 2010
Shankarappa Vs. Chikka Kempamma W/o Late Surappa and Siddappa (Since Dead by L.Rs. Papanna S/o Siddappa, Gangamma and Suraiah)	April 8, 2010
SHANTAPPA GOWDA Vs. ORIENTAL INSURANCE CO LTD	September 7, 2010
Shanthamma, W/o. I.B. Dharani Vs. Veerendra, S/o. Somashekara Gowda and National Insurance Co., Ltd. rep. by its Branch Manager	December 2, 2010
Shantharaju S/o Sri. Mariswamappa Vs. The State of Karnataka by its Secretary Department of Revenue Vikasa Soudha and The Tahsildar	December 30, 2010
SHANTHRAJA REDDY, S/O LATE M R RANGAREDDY; M S SHASHIREKHA, W/O LATE M S LOKESH, D/O SREENIVASA GOWDA Vs. M S SHASHIREKHA, W/O LATE M S LOKESH D/O SREENIVASA GOWDA; SHANTHARAJU REDDY, S/O LATE M R RANGAREDDY	October 18, 2010
Sharad S/o Sadashiv Shipurkar @ Inamdar @ Mutalik Desai and others Vs. Smt Usha W/o Ramachandra Shipurkar @ Inamdar Mutalik Desai and others	March 29, 2010
SHARADA Vs. DORESWAMY R	August 23, 2010
Sharada Gopala Singh W/o Sri N.M. Gopal Singh, Sri G. Mohan Singh S/o N.M. Gopal Singh, Sri G. Hema Chander Singh S/o N.M. Gopal Singh and Sri M. Chandra Singh S/o Late Sri Maan Singh Vs. Sri M. Diwakar Singh S/o Maan Singh	March 29, 2010
Sharada W/o Monappa Kottari Vs. Gopalakrishna S/o Koragappa Poojari	June 24, 2010
Sharadamma W/o Late Sri Pilla Swamy (Since Dead by his L Rs Smt. Komala W/o Sri K. Mallappa, Smt. S.V. Dakshayini Devi W/o Sri S.C. Vishweshwaraiah D/o Late Smt. Sharadamma, Smt. M.S. Hemalatha W/o Late Sri Rajanna D/o Late Smt. Sharadamma), Smt. Parvatha Vs.	December 21, 2010
SHARMA H KASINATH Vs. SHOBHA	June 4, 2010
SHARNAPPA Vs. STATE OF KARNATAKA REP BY PUBLIC PROSECUTOR CIRCUIT BENCH AT GULBARGA	July 1, 2010
SHASHIDHARACHAR PURVOCHAR KUMAR Vs. DIVISIONAL CONTROLLER K S R T C	February 25, 2010
Sheenappa Gowda @ Venkappa and Keshava Gowda S/o Late Soma Gowda Vs. State of Karnataka, rep. by Belthangady Police, represented by State Public Prosecutor	March 17, 2010
SHEKAPPA ALIAS CHANDRASHEKAR Vs. STATE OF KARNATAKA	June 29, 2010
SHEKAR SHETTY Vs. Y ANANTHAPADMANABHA BHAT	March 2, 2010
SHESHYYA GANULI Vs. STATE	April 23, 2010
Shet and Co. Vs. Sri Kulyadi Krishna Pai	December 9, 2010
SHIMNIT UTSCH INDIA PVT LTD Vs. PRINCIPAL SECRETARY TRANSPORT DEPARTMENT AND APPELLATE AUTHORITY	February 8, 2010
Shivaji Changdeo Khatal S/o Changdeo Ganapath Khatal Vs. Smt. Surekha Uttreshwar Salgar Formerly known as Surekha Shviaji Khatal	April 12, 2010
Shivaji Hanumantha Rao S/o Hanumantha Rao Training Officer, P.H. Masuthi S/o Hanumantha Masuthi Training Officer, H.M. Nagabhushana S/o T. Muniyappa Training Officer and Hemalatha R. W/o Jagadeeshwaraiah S. Training Officer Vs. The State of Karn	December 30, 2010
SHIVAKUMAR Vs. DASARATH	August 13, 2010
Shivalingegowda S/o Kenchegowda Vs. Ramkrishna K. S/o Keshavaiah K. and The Manager, United India Insurance Company Limited	April 8, 2010
SHIVALINGU ALIAS SHIVA Vs. STATE OF KARNATAKA	March 5, 2010
SHIVAMMA Vs. KRISHNA GRAMEEN BANK THROUGH ITS CHAIRMAN	September 8, 2010
Shivamma, W/o. late M. Chandrashekara, Varadharaju C., S/o. late M. Chandrashekara and Lakshmi, D/o. late M. Chandrashekara Vs. The Managing Director, BMTC	September 20, 2010
Shivamurthy @ Shivu S/o Revanappa Vs. State by Sorabha Police	March 23, 2010
SHIVANAND DODDAMANI Vs. STATE OF KARNATAKA	June 22, 2010
SHIVANKARI GOWDA Vs. ALPAS GRANITE PRIVATE LIMITED BANGALORE	April 1, 2010
SHIVANNA Vs. SMT JAYAMMA	March 26, 2010
SHIVANNA Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE	January 13, 2010
Shivanna S/o Late Sidappa Vs. Sri. Puttaswamaiah S/o Late Chalvaiah	September 21, 2010
Shivanna S/o Venkatarayappa @ Pillappa Vs. State and Smt M Veena W/o Shivanna	November 26, 2010
SHIVAPPA REDDY Vs. C K JAGANNATH	July 15, 2010
Shivappa S/o Sanna Siddappala Channabasappa and Smt. Gowramma W/o Shivappa Vs. Sri C. Nandibasappa S/o Channapla Channabasappa, Sri C. Kallappa S/o Channapla Channabasappa and Sri C.N. Shivamurthy S/o Sri C. Nandibasappa	April 8, 2010
SHRI MUDDAPPA Vs. STATE OF KARNATAKA	October 5, 2010
SHRIKANT LAXMAN GHOTNEKAR Vs. DEPUTY COMMISSIONER UTTARA KANNADA	September 9, 2010
SHRIRAM CHITS BANGALORE LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 15, 2010
Shriram Transport Finance Co. Ltd., (Earlier known as Shriram Investments Ltd.), represented by its G.P.A. Holder and officer-Legal Sri. K. Vasudeva Vs. Sri. Kareem S/o Ismail	November 19, 2010
SHRUTHI V R , D/O R V RAMESH AND ORS Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY ANFD ORS	November 26, 2010
SHYAMARAJU AND CO INDIA PVT LTD Vs. UNION OF INDIA	July 13, 2010
Sidda @ Siddanayaka S/o Annanayaka Vs. The State of Karnataka, represented by Station House Officer	January 6, 2010
SIDDAGANGAIAH Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE CENTRAL DIVISION BANGALORE	January 11, 2010
SIDDAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	May 28, 2010
Siddamma and others Vs. Venkataswamy and others	November 4, 2010
Siddaramakka W/o Late Beerappa, Since dead by L.Rs. (Huchhegowda, Madihalli Gowda, Maliyappa and Annappa all S/o Late Giriyappa) Vs. B.C. Shivakumar S/o B.C. Chandrashekhara Shetty, B.S. Thimmappa S/o Siddappa, K.G. Srinivasa S/o Giriyappa and D	August 2, 2010
Siddarame Gowda, S/o. Sri Manchegowda, Sri S. Kumar, S/o. Sri Siddaramegowda and Sri S. Manju, S/o. Sri Siddaramegowda Vs. Smt. Sharada W/o. Sri K. Seetharamu and Sri K. Ramesh	December 28, 2010
SIDDARAMU Vs. ADHYAKSHA ZILLA PANCHAYAT	September 1, 2010
Siddhartha Shantagiri Vs. India Holiday (P.) Ltd.	October 6, 2010
Siraj Ahmed S/o Haji Md. Norulla, Prop Reliable Motor Service represented by his SPA Holder, Md. Ghouse Vs. The Regional Transport Authority by its Secretary, Davanagere Region, The Secretary, Regional Transport Authority, Davanagere Region and	April 6, 2010
SIRAJ BAIG Vs. BANGALORE CITY CORPORATION	November 29, 2010
SIRIYALA Vs. B N RAMESH	February 17, 2010
SIX CONTINENTS HOTELS INC Vs. CEHD CORPORATION	October 25, 2010
SNEHALATHA PANURANG SHETTY Vs. STATE OF KARNATAKA	May 27, 2010
South City Group Housing Apartment Owners Association (r) represented by its Secretary Sri. A.V. Venkatesh Vs. Sri. Dinesh D. Ranka S/o. Sri. Devaraj Ranka and others	March 30, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. LAXMAN HADDU GOUDA	April 6, 2010
SPECIAL LAND ACQUISITION OFFICER HOLENARASIPURA Vs. N D HIRIYANNAIAH	September 9, 2010
Special Land Acquisition Officer, H.R.P. Vs. N.D. Hiriyannaiah, S/o Kalaiah	September 9, 2010
SQ. LEADER DULEEP NACHAIAH (RETD.) Vs. THE COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE	April 15, 2010
SREE CAUVERY JANMA BHOOMI TRUST Vs. STATE OF KARNATAKA	March 18, 2010
SREE COMPUTECH BANGALORE Vs. K B KRISHNA	April 1, 2010
Sreekala Vs. The Commissioner, Bruhath Bangalore Mahanagara Palike and others	March 31, 2010
SRI GANESH D ED COLLEGE BANGALORE Vs. STATE OF KARNATAKA	April 23, 2010
SRI KUMAR Vs. STATE OF KARNATAKA	April 5, 2010
SRI KUMARASWAMY V. S/O VENKATARAJU Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY FINANCE AND EXCISE DEPARTMENT,	August 31, 2010
SRI LAKSHMINARYANA Vs. STATE OF KARNATAKA	December 9, 2010
SRI MAHESH K CHAWLA Vs. STATE OF KARNATAKA	December 14, 2010
SRI MANJAPPA Vs. STATE OF KARNATAKA	February 19, 2010
SRI NAGARAJU N R Vs. STATE OF KARNATAKA	December 8, 2010
SRI P.C. SINGHVI S/O SRI PARASMAL SINGHVI Vs. MARLECHA SECURITIES (P) LTD., STOCK AND SHARE BROKERS REPRESENTED BY ITS DIRECTOR SRI VINOD G. JAIN	April 8, 2010
SRI PILLA MUNIYAPPA Vs. H ANJANAPPA	December 1, 2010
SRI RAMACHANDRAPPA Vs. STATE OF KARNATAKA	November 15, 2010
SRI SAMSTHANA MAHABALESHWAR DEVARU Vs. STATE OF KARNATAKA	March 8, 2010
Sri Srinatha Vs. State of Karnataka	November 11, 2010
Srichand Murlidhar Huf, Ashok Srichand Huf, S. Amarlal S/o. late Sewaram Hiranand and Aashish Amarlal Huf Rep. by this karta Aashish Amarlal S/o. S. Amarlal Vs. N. Shiva Swamy S/o. Ninge Gowda	December 6, 2010
Sridha W/o Anna Dorai and others Vs. The New India Assurance Co. Ltd. by its Divisional Manager, V. Srinivasa S/o Late Venkataramaiah and D. Raja S/o Doddajjappa	April 8, 2010
Sridhar B.S. S/o late Shamachar Vs. Sri Nagaraja S/o Late Janaki Ramaiah, Smt. Vanaja W/o Late Paramashiva, Smt. Shanthamma W/o Late Bhaskara Krishna and Sri J. Kodandaramaiah S/o Late Janaki Ramaiah	November 25, 2010
SRIKANTA Vs. DEPUTY COMMISSIONER MADHYA DISTRICT	March 4, 2010
SRIKANTH JAMAKHANDI Vs. RENUKA	January 4, 2010
SRINATH HEGDE Vs. BANGALORE DEVELOPMENT AUTHORITY	December 16, 2010
Srinivas @ Bethanagere Srinivas S/o Hanumanthiah Vs. State of Karnataka represented by The State Public Prosecutor	April 12, 2010
Srinivas, S/o. Venkatakrishnappa K.V. Civil Procedure Code 748 and others Vs. State of Karnataka by Its, Additional Chief Secretary Principal Secretary, Home and Transport Department and others	November 2, 2010
Srinivasa Miyala, S/o Krishna Paddilaya Vs. Sri. Joseph N.M., Lecturer, Sacred Heart First Grade College	October 26, 2010
Srinivasa Reddy S/o Subbanna Vs. Sri D. Ramappa S/o Doddadyavappa	November 23, 2010
Srinivasa Son of Chikkakle Gowda Vs. Smt. Bhagyamma, W/o Srinivasa	October 23, 2010
SRINIVASACHAR Vs. STATE OF KARNATAKA	February 10, 2010
SRINIVASAGOWDA Vs. SANNAMMA	March 18, 2010
SRINIVASSA ENTERPRISES Vs. BANGALORE MUNICIPAL CORPORATION	May 31, 2010
Sriram Chits (Bangalore) Ltd. (Now Known as Shriram Chits (Karnataka) (P) Ltd.) rep. by its Executive Director Mr. Ronald D. Souza Vs. The Asst. Commr of Income Tax	June 18, 2010
SRIRAMA Vs. BHARATHLAL MEENA	January 21, 2010
Stargate Engineering Private Limited represented by its Managing Director, Mr. Dalip Kumar Vs. The Regional Director, Employees State Insurance Corporation	September 15, 2010
State Vs. S.A. Chand Basha and others	November 4, 2010
State Vs. Chikka Nanjundaswamy	November 8, 2010
State Vs. Kaleem Pasha	November 2, 2010
State Vs. Kachatti Mahantesh and others	November 11, 2010
STATE Vs. PRASAD ALIAS PATCHI	January 13, 2010
STATE Vs. SHEENAPPA GOWDA	March 3, 2010
STATE Vs. MOHAMMED NAKEED	June 29, 2010
State - by Gnanabharathi Police Vs. Sri H.S. Keshaamurthy, S/o Late Siddagangaiah	September 21, 2010
State Bank of India Vs. Official Liquidator, H.K. Datarex (P.) Ltd. (In Liquidation)	August 25, 2010
STATE BY ALDUR POLICE Vs. H M ANAND	August 31, 2010
State by B.E.M.L. Nagar Police Vs. M. Shivananda S/o. Sri K.M. Muniyappa @ Welder Muniyappa and others	November 2, 2010
State by Batlahalli Police Station Vs. Byra Reddy S/o of Maddireddy and others	December 15, 2010
STATE BY GNANABHARATHI POLICE Vs. SRI H S KESHAVAMURHTY	September 21, 2010
STATE BY HUNSUR RURAL POLICE Vs. K D NATARAJA	April 7, 2010
STATE BY KUMSI POLICE Vs. NAGARAJA	April 23, 2010
State By Lokayuktha Police Vs. Dr. K.P. Raju and others	December 9, 2010
STATE BY MASTHI POLICE Vs. SYED RASOOL	October 1, 2010
State by Siddlaghatta Rural Police Station Vs. Manjunatha S/o Muniyappa	October 25, 2010
STATE BY SUB-INSPECTOR OF POLICE SULYA POLICE Vs. C V VYASA SHARMA	May 24, 2010
State by Subrahmanyanagar Police Vs. Venkatesh S/o. Thimmaiah, Narasimhamurthy, S/o. Late Thimmaiah and Sreenivas @ Seena S/o. Thimmaiah	June 15, 2010
State by Town Police Vs. Sri. M.K. Badruddin W/o Mohammed Ali	April 12, 2010
STATE BY ULSOORGATE POLICE STATION BANGALORE Vs. BASAVARAJU	May 24, 2010
STATE OF KARNATAKA Vs. A2 ULLE ALIAS ULLEMTUTHU ALIAS SHIVALINGA	May 24, 2010
STATE OF KARNATAKA Vs. MANOJ	April 27, 2010
STATE OF KARNATAKA Vs. MURALI	April 23, 2010
STATE OF KARNATAKA Vs. BABUSAB	May 27, 2010
STATE OF KARNATAKA Vs. GOVINDARAJU	May 25, 2010
STATE OF KARNATAKA Vs. BACARDI MARTINI INDIA	April 16, 2010
STATE OF KARNATAKA Vs. M JAIPRAKASH REDDY	July 2, 2010
STATE OF KARNATAKA Vs. M GOPALAKRISHNAIAH	June 16, 2010
STATE OF KARNATAKA Vs. VIDEOCON INTERNATIONAL LTD BY ITS BRANCH MANAGER	July 14, 2010
STATE OF KARNATAKA Vs. ANWERSAB	July 26, 2010
STATE OF KARNATAKA Vs. ATHIQ ALIAS MOHAMMED ATHIQ	August 3, 2010
STATE OF KARNATAKA Vs. KARNATAKA ELECTRICITY BOARD ENGINEERS ASSOCIATION	October 18, 2010
STATE OF KARNATAKA Vs. SUBRAMANYA	December 14, 2010
STATE OF KARNATAKA Vs. AKKAMAHADEVAMMA	November 18, 2010
STATE OF KARNATAKA Vs. KHODAY ESHWARSA AND SONS	August 13, 2010
STATE OF KARNATAKA Vs. N.L. CAUVERY ARTS & CRAFTS	December 14, 2010
STATE OF KARNATAKA Vs. ANJANA ZARDA AGENCIES	February 25, 2010
STATE OF KARNATAKA Vs. ZUARI INDUSTRIES LTD.	July 22, 2010
STATE OF KARNATAKA Vs. L & T FINANCE LIMITED	July 20, 2010
STATE OF KARNATAKA Vs. RICHMOND DISTILLERIES (P) LTD.	June 29, 2010
STATE OF KARNATAKA Vs. RELIANCE INDUSTRIES LTD.	February 16, 2010
STATE OF KARNATAKA Vs. JYOTHI GAS P LIMITED BANGALORE	February 26, 2010
STATE OF KARNATAKA Vs. A MADAPPA	January 4, 2010
STATE OF KARNATAKA Vs. SHIVAPPA	January 5, 2010
STATE OF KARNATAKA Vs. H RANGAHANUMAIAH	January 27, 2010
STATE OF KARNATAKA Vs. MALLIKARJUN SHIVALINGAYYA HIREMATH	February 1, 2010
STATE OF KARNATAKA Vs. KUMAYIAN	March 26, 2010
State of Karnataka Vs. M. Shaheera and others	November 10, 2010
State of Karnataka Vs. Nasarulla @ Babu	November 9, 2010
State of Karnataka Vs. Nandish	November 16, 2010
State of Karnataka Vs. Isak @ Ravi and others	December 3, 2010
State of Karnataka Vs. H.R. Noorullakhan and others	November 12, 2010
State of Karnataka Vs. T. Jayanna and others	November 9, 2010
State of Karnataka Vs. Hindustan Aeronautics Ltd.	March 11, 2010
State of Karnataka Vs. Richmond Distilleries (P) Ltd.	July 1, 2010
STATE OF KARNATAKA Vs. MALLAPPA	December 13, 2010
STATE OF KARNATAKA Vs. P RUDRAPPA SINCE DECEASED BY HIS LRS	March 25, 2010
State of Karnataka Vs. Gopi	November 12, 2010
State of Karnataka Vs. G.S. Sateesh and others	November 15, 2010
State of Karnataka Vs. Balasubramani	December 7, 2010
State of Karnataka Vs. D.G. Manjunath	November 19, 2010
State of Karnataka by Amruthur Police Vs. Lalithamma @ Doddamma W/o Thimmaiah, Venkatesh S/o Thimmaiah and (SIC)	September 14, 2010
State of Karnataka By Anti Dowry Cell C.O.D. Vs. Vyaramudi S/o. Cheluvaiah, Puttaswamy S/o. Cheluvaiah and Meena @ Meenakshi W/o. Puttaswamy	November 2, 2010
State of Karnataka by Chelur Police Vs. Tailor Manjunatha @ Manjunatha Reddy, S/o. Gangareddy	October 23, 2010
STATE OF KARNATAKA BY CHITTAPUR POLICE Vs. MALLANNA	December 7, 2010
State of Karnataka by Hebbugodi Police Vs. Ammayamma, W/o. Peddanna and others	October 23, 2010
State of Karnataka by J.P. Nagar Police Station Vs. Suryakanth, S/o. Late Srinivasa and Chandrakantha, S/o. Late Srinivasa	October 20, 2010
State of Karnataka by K.R.S. Police Vs. Naga @ Nagaraju, S/o. Late Muniyappa and others	October 21, 2010
State of Karnataka by Kolar Rural Police Vs. Nanjundagowda, Dharmegowda, Jayarama and Vasantha both S/o Muniyappa	April 8, 2010
State of Karnataka by Madikeri Rural Police Station Vs. Nidyamale Poovaiah, S/o Late Muthanna and others	October 23, 2010
State of Karnataka by Mandya Rural Police Vs. Sri Boraiah S/o Late Sri Boraiah and Smt. Chukkamma W/o Late Boaraiah	April 12, 2010
State of Karnataka by Rural Police Station Vs. Hanumanthappa, S/o. Shanthaveerappa, Gangamma, W/o. Haleshappa and Basamma, W/o. Shanthaveerappa	October 23, 2010
State of Karnataka by Secretary to Government Finance Department Vs. Videocon International Ltd.	July 14, 2010
STATE OF KARNATAKA BY TURUVEKERE POLICE Vs. PANGAPPA S/O BAILARIGOWDA AND ORS	November 2, 2010
State of Karnataka Department of Health and Family Welfare rep. by its Secretary, Directorate of Health and Family Welfare Department rep. by its Director, Special Committee of Selection and Chief Administrative Officer Directorate of Health and Family We Vs.	September 27, 2010
STATE OF KARNATAKA REPRESENTED BY THE DEPUTY COMMISSIONER BIDAR DIST BIDAR Vs. NAGNATH	September 3, 2010
State of Karnataka, Through Lokayukta Police, Bagalkot Vs. Gesudraj Abdulvahab Shaikh	September 28, 2010
STEEVEN REBELLOW Vs. STATE OF KARNATAKA	September 7, 2010
Sterling Mac Hotels Pvt. Ltd. rep. by its Managing Director Vs. D.L. Sheshappa S/o. Late D.B. Lingappa and others	April 5, 2010
SUBBRAYA Vs. S CDCC BANK LIMITED UDUPI	April 23, 2010
Subha Prasad Vs. The Deputy Commissioner of Income Tax (INV)	April 5, 2010
SUBHASH Vs. NEW INDIA ASSURANCE CO LTD	March 22, 2010
SUBHASH CHANDRA NAIK Vs. STATE OF KARNATAKA	November 29, 2010
SUBRAMANYA Vs. JM ESWARAIAH	April 13, 2010
SUCHITRA HEDGE Vs. RAGHAVENDRA M	September 7, 2010
Suchitra Hegde W/o Late Kishan Hegde, Srusti D/o Late Kishan Hegde and Smt Sampavathi Hegde W/o Late Shankar Hegde Vs. Raghavendra M. S/o Muniyappa, Abubbakar and The New India Assurance Co. Ltd.	September 7, 2010
Sudha Enterprises, A Partnership Firm represented by its Partner Shri T.S. Hari Kumar Vs. Cave Caterers Private Limited, A Company incorporated under the Provisions of Companies Act, 1956 represented by its Managing Director, Mr Sanjay Kochhar@r	September 1, 2010
Sudha M. W/o. B. Ananthpadmanabha and Kum. Samskruthi Ganjam D/o. B. Ananthpadmanabha Vs. Sri. Ramesh S/o Sri. Lakshminarayana Setty, Sri. Shafiyoor Rehman, Sri. Iiyas Pasha S/o Ameed Ahmed and United India Insurance Co., Ltd.	November 25, 2010
Sugnanachari S/o Mallachari Vs. Shri Basappa S/o Mahadevappa and others	March 5, 2010
SUJATHA RANA Vs. DILIP KUMAR	July 23, 2010
Sulaiman S/o Moahammed Vs. The State rep. by the Learned State Public Prosecutor	April 9, 2010
SULOCHANA DUTTARGI Vs. MANAGER NATIONAL INSURANCE CO LTD	July 19, 2010
SUMA GOUDA ALIAS ANITHA ALIAS VASANTHI Vs. M K POOVAIAH	April 5, 2010
SUMAN ENTERPRISES Vs. STATE OF KARNATAKA	June 16, 2010
SUMATHI Vs. P Y CHANDRA	January 29, 2010
SUMITHRAMMA SINCE DEAD BY HER LRS Vs. SPECIAL LAND ACQUISITION OFFICER HARANGI PROJECT	September 30, 2010
SUNANDH SELVARAJ Vs. AMITHA GILBERT	January 18, 2010
SUNIL KUMAR Vs. STATE OF CUBBONPARK POLICE STATION BANGALORE	January 20, 2010
Sunitha R. Rao W/o Ramachandra Rao and others Vs. National Insurance Co. Ltd. and Mohamed Yaseen S/o B.R. Abdul Basheer	April 8, 2010
SUNITHA SRIPATHRAO DHOBALE Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS GULBARGA	August 23, 2010
Sunitha Sripathrao Dhobale W/o Kalingrao Lakshmanrao Jadav Vs. The Deputy Director of Public Instructions, The Secretary to Govt. Education Department and Sri Ankush Chawan Teacher, Govt. Primary School	August 23, 2010
SUNLAC PAINTS LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND AN	July 7, 2010
Surabhi Chits Limited Vs. Nil	September 15, 2010
SURAJ ENTERPRISES BANGALORE Vs. AUTHORITY FOR CLARIFICATIONS AND ADVANCE RULINGS BANGALORE	June 3, 2010
Suramma S/o Late Thimmaiah and T. Suresha S/o late Thimmaiah Vs. G. Karibasavaiah (dead by his L.Rs. G.K. Basavaraja and G.K. Prakashmurthy both S/o late B. Karibasavaiah)	September 9, 2010
SURESH Vs. SPECIAL LAND ACQUISITION OFFICER	February 16, 2010
Suresh M.R. S/o Ramalingaiah Vs. The Claims Manager, Maruthi Insurance tie up with National Insurance Company Lit. and Sri B.N. Gangaraju S/o Narasappa	April 8, 2010
SURESHCHANDRA MEHTA Vs. ADDITIONAL TAHSILDAR YELAHANKA	April 5, 2010
Sureshkumar Ganesh S/o Ganesh Vs. The Union of India (UOI), represented by the Secretary Ministry of External Affairs and others	September 24, 2010
SUSHEELAMMA Vs. SECRETARY TO GOVT DEPARTMENT OF REVENUE	November 15, 2010
Susheelamma W/o Late Sri K. Madhavan Vs. S. Rangaswamy S/o Late Sannaiah	April 8, 2010
SUSHMA ARUN SINGH Vs. S K ARUN SINGH	April 1, 2010
SUSHMA M JAIN Vs. GOVT OF KARNATAKA	February 11, 2010
SYED ABDUL KHADER Vs. K O VERGHESE	March 24, 2010
Syed Abdulla Nadeem @ Syed Abdulla S/o Syed Kareem, Apsar Pasha S/o Shaik Anwar Pasha and Abdul Lathif S/o P.K. Ismail Vs. The State of Karnataka by its Chief Secretary, Department of Home Affairs, Assistant Commissioner of Police, Narasimharaja	March 22, 2010
Syed Ahmed Shah Hussaini, S/o Syed Mushid Peer Hussaini Vs. The Commissioner, Karnataka Housing Board and The Assistant Executive Engineer, Karnataka Housing Board	December 3, 2010
SYED ASHRAFF Vs. AFZAL PASHA	April 19, 2010
SYED DASTAGIR Vs. S M RICKABCHAND CHALLANI	February 16, 2010
SYED MURFAD PEER S/O SYED NISAR AHMED; ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, MANAGING DIRECTOR Vs. VICE CHAIRMAN AND MANAGING DIRECTOR, A P S R T C ; SYED MURFAD PEER S/O SYED NISAR AHMED	November 2, 2010
SYED RAFFIQ Vs. STATE	May 6, 2010
Syndicate Bank A Body Constituted Under The Banking Companies (Acquisition and Undertakings) Act, 1970 rep. by Sri. B. Pramod General Manager (Personnel) Syndicate Bank Industrial Relation Division Vs. Sri B. Ganesh Pai S/o Late Sri Sridhar Pai@	December 3, 2010
T CHALUVARAJ ALIAS T CHALUVEGOWDA Vs. LALITHA	February 1, 2010
T KRISHNA MURTHY Vs. GANGADHARIAH	June 7, 2010
T M SIDDALINGAPPA Vs. HEADQUARTERS ASSISTANT TO THE DEPUTY COMMISSIONER	March 18, 2010
T M UMASHANKAR Vs. BHAGIRATHAMMA	August 3, 2010
T MAMATHA Vs. G HAMPESH	February 24, 2010
T N SHARATH Vs. UJWAL	April 1, 2010
T NAGAPPA Vs. ADARSHA ASSOCIATES	October 26, 2010
T P SATHYANARAYANA Vs. MAHESH	September 6, 2010
T R CHANDRASHEKAR Vs. DEPUTY COMMISSIONER UTTARA KANNADA DISTRICT	January 19, 2010
T R RAGHUKUMAR Vs. MANAGEMENT OF UNION BANK OF INDIA AND ANOTHER	May 20, 2010
T S MURALIDHAR Vs. H NARAYANA SINGH	March 23, 2010
T S PURADAPPA Vs. KARNATAKA HOUSING BOARD	January 4, 2010
T S RATNA Vs. SRI S SUBRAMANYAM	April 19, 2010
T S SHIVAKUMAR Vs. COMMISSIONER OF COMMERCIAL TAXES	February 15, 2010
T V SUNDARAM IYENGAR AND SONS LTD Vs. STATE OF KARNATAKA	February 15, 2010
T. Bylanjinappa S/o. Thimmaiah Vs. The State of Karnataka rep. by its Principal Secretary to Government, Department of Co-operation, Government of Karnataka, The Asst. Registrar of Co-op. Societies and Alur Vyavasaya Seva Sahakara Bank Niyamitha	October 23, 2010
T. Louis Chinnappa @ T. Chetan Pratap S/o C. Thomas Reddy Vs. T. Joseph S/o Late G. Thomas and T. Martin S/o Late C. Thomas	April 12, 2010
T. Ramachandra Reddy @ Ramachandrappa S/o Sannathippaiah Vs. Sri. Murthy Gowder S/o Gowdra Veeranna	March 12, 2010
T. Sathyanarayan, S/o. Late Sri. R. Thangavelu Naidu Vs. Sri. K.F. Irani, S/o. Late Sri Farooq Irani	November 25, 2010
T. Suresha S/o Thimmanayaka Vs. Smt. Shivamma W/o V. Seenappa, The Branch Manager The Oriental Insurance Co. Ltd. and M.S. Chandrakantha D/o H. Srikantaiah	June 2, 2010
T. Venkatesh S/o Late Pattada Thimmaiah and Smt. M. Shobha W/o T. Venkatesh Vs. Smt. Nagamma W/o M. Rangappa and others	November 19, 2010
T.B. Byre Gowda son of late T. Bachappa represented by his GPA holder, Sri Murali son of T.B. Byre Gowda Vs. R. Felix Costa son of late Raymond Costa and The Commissioner, Bangalore Development Authority	October 20, 2010
T.C. Parameshwar S/o. Mr. Chikka Boraiha Vs. Smt. Poornima Naik W/o. Mr. Suresh Naik and The New India Asurance Co. Ltd. rep. by its D.M.D.O.	April 6, 2010
T.M.C. Basanna, S/o. T.G. Mallanna Vs. Pavithra Halakatti, D/o. Hara. C. Halakatti, Mr. Hara. C. Halakatti, S/o. Late C.P. Halakatti and Mrs. Sheela Hara, W/o. Hara. C. Halakatti	November 2, 2010
T.N. Sharada, H.S. Nagendra, H.S. Vidya Shankara and H.S. Saraswathi Wife and Children of Late Subbaraya Vs. Abdul Wajid S/o Sheik Dawood and L.M. Noorjan W/o Abdul Wajid	May 28, 2010
T.R. Prasad S/o T.N. Rangaswamy Vs. Sri. C.B. Madappa S/o C.B. Bopaiah	September 22, 2010
T.R. SWAMY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	February 5, 2010
T.S. Manjunath, S/o. C.G. Shivanna rep. by G.P.A. holder Sri Lokeshappa S. Vs. N. Manjunath Shetty, S/o. Sri Narasimha Shetty and Smt. Lakshmi Devi, D/o. Chikkachannappa	November 22, 2010
T.S. Muralidhar S/o Sriramaiah Vs. Shi H. Narayana Singh Proprietor H.N. Enterprises S/o Late Hira Singh	March 23, 2010
T.S. Naganna, Son of Srinivasamurthy Vs. Nallappa, Son of late Patel Muniswamygowda	October 18, 2010
T.V. Srinivasan and another Vs. State of Karnataka and others	April 13, 2010
TAJUDDIN KHAN Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 20, 2010
TARGET DETECTIVE AND SECURITY FORCE Vs. STATE OF KARNATAKA	January 13, 2010
Tayanna, S/o V. Hampayya, Since deceased, represented by his Legal Representatives, V. Nagareddy, V. Venkatesh and V. Hampayya, all are legal Representatives of late Tayanna Vs. The Assistant Commissioner and Land Acquisition Officer and The Dir	January 12, 2010
Teerthesh S/o Sri. Venkataiah Vs. State of Karnataka by its Secretary, Revenue Department, The Assistant Commissioner, Land Tribunal and Sri. Annappaiah S/o Sri. Channabasavaiah since dead by his LRs. (Sri. Basavaiah S/o late Annappaiah, Sri. Ma	March 29, 2010
Tenax India Stone Products (P.) Ltd. Vs. Aankit Granites Ltd.	August 9, 2010
TEXONIC INSTRUMENTS Vs. THE COMMISSIONER OF COMMERCIAL TAXES	December 27, 2010
Texport Overseas Pvt. Ltd., represented by its Director Mr. Satish Kumar Goenka Vs. Canara Bank	November 25, 2010
Thammaiah S. S/o Siddaiah, Rtd. VISL Employer Vs. Sri Raju S/o A.K. Hombalaiah, Rtd. VISL Employer	April 6, 2010
THE COMMISSIONER OF CUSTOMS Vs. RAJAT GUPTA	February 10, 2010
THE COMMISSIONER OF INCOME TAX Vs. MICRO LAND LTD.	September 21, 2010
THE COMMISSIONER OF INCOME TAX AND THE ASSISTANT COMMISSIONER OF INCOME-TAX Vs. SAMSON DISTILLERIES PVT LTD	June 21, 2010
THE WEST COAST PAPER MILLS LIMITED Vs. GOVERNMENT OF KARNATAKA	July 15, 2010
THIMMA BOVI Vs. DEPUTY COMMISSIONER CHITRADURGA DIST	March 26, 2010
Thimmaiah Vs. Thimmaiah (dead) by L.Rs	March 18, 2010
Thimmakka W/o Late Girigowda, G.D. Gowda S/o Late Girigowda and Lokesh S/o Late Girigowda Vs. R. Krishnappa S/o Ranganayaka, Owner of Tractor Trailer and The New India Assurance Company Ltd. by its Manager	June 15, 2010
Thimmappagowda, Sri Keshavegowda, Sri Dasegowda and Sri Cheluvegowda, all are S/o Late Velapurigowda Vs. The Deputy Commissioner and others	November 22, 2010
THIMMARAYAPPA ALIAS YADALLI Vs. STATE	January 13, 2010
THIMMEGOWDA Vs. STATE BY HASSAN RURAL POLICE	April 6, 2010
THIMMEGOWDA Vs. H S BASAVARAJU	April 6, 2010
Thirumal Recreation Association rep. by its President R. Prasanna Kumar Vs. The State of Karnataka by its Secretary and others	December 16, 2010
THOMAS RAJAN Vs. VENKATARAMAPPA	March 2, 2010
THOTI VENKATAPPA Vs. SRIRAMALU NAIDU	October 23, 2010
THULASI AND THULASIS Vs. THULASI JEWELLERY MART MYSORE	May 27, 2010
TIMES PUBLISHING HOUSE LTD Vs. REGISTRAR OF NEWSPAPERS OF INDIA	December 30, 2010
TINPLATE COMPANY OF INDIA LTD Vs. BANU STEEL INDUSTRY MYSORE	February 23, 2010
TIPPAVVA Vs. DEPUTY COMMISSIONER	April 20, 2010
TIPPESH SANNA HALAPPA Vs. STATE OF KARNATAKA	August 19, 2010
TRACTORS & FARMS EQUIPMENT LIMITED Vs. STATE OF KARNATAKA	August 13, 2010
TUKARAM Vs. HEMALATHA	February 4, 2010
Tumkur Pattana Sahakara Bank Niyamitha, represented by The Chief Executive Officer Smt. R. Mamatha Vs. Union of India (UOI), represented by its Secretary, Department of Labor and Assistant Provident Fund Commisioner, Employees Provident Fund, Re	December 28, 2010
TVS ELECTRONICS LTD Vs. STATE OF KARNATAKA	March 4, 2010
U DHARMADAS Vs. B M HARISHCHANDRA BANGERA	August 24, 2010
U.R. Ramachandra S/o U.K. Raju Vs. State of Karnataka by Kushalnagar Police	April 9, 2010
UDUPI POWER CORPORATION LTD Vs. PANDYAR NAGESH RAO	April 7, 2010
UMA Vs. N V RAJACHARI	June 7, 2010
Umadevi Kumar Vs. Goverdhan Dass	December 10, 2010
Umesh Naika S/o Narayana Naika Vs. Vusman S/o Mohammed, Rama Naika S/o Narayana Naika, The Oriental Insurance Co. Ltd and Mohammed Shariff S/o Sheikh Ahmed Shaheb	April 9, 2010
UMMAVVA Vs. TRUSTEES OF THE RAMAKRISHNA MUTT	January 21, 2010
UMRAH DEVELOPERS BANGALORE Vs. DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT BANGALORE	June 14, 2010
UNILEVER AUSTRASIA Vs. SHINGAR COSMETICS PVT LTD	March 18, 2010
UNION OF INDIA Vs. KWALITY BISCUITS LTD.	March 4, 2010
UNION OF INDIA Vs. JINDAL VIJAYANAGAR STEEL LTD	July 30, 2010
UNION OF INDIA Vs. JINDAL ALUMINIUM LTD	June 18, 2010
UNION OF INDIA Vs. P BOREGOWDA	December 24, 2010
UNION OF INDIA Vs. RAVIKALA U KAMATH	December 23, 2010
Union of India (UOI) by Inspector/RPF Southern Railway Vs. N. Balachandrana S/o M.G.T. Pillai and S. Vishwanatha S/o late M. Swaminathan Sr. Commercial Clerk	June 14, 2010
Union of India (UOI) rep. by Commissioner of Customs Vs. Pharmacia India [P] Ltd.	April 1, 2010
Union of India (UOI), by its Secretary, Ministry of Environment and Forest and Indian Plywood Industries Research and Training Institute Vs. Smt. Ravikala U. Kamath, W/o Sri U.P. Kamath Working as Technical Officer, Sorit Division	December 23, 2010
Union of India (UOI), represented by its Secretary to Ministry of Information and B. Casting, The Chief Executive Officer, Prasar Bharathi, The Director General Doordarshan and The Director, Doordarshan Kendra Vs. Sri. N. Manjunatha, S/o. Late G	March 12, 2010
Union of India (UOI), represented by Its Secretary, Department of Personnel and Training and others etc. etc. Vs. Dr. P. Boregowda and others etc. etc.	December 24, 2010
UNITED AGENCIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	December 24, 2010
UNITED DISTRIBUTORS Vs. GEETHA K RAI	October 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. HONNAMARADI HANUMAKKA	December 15, 2010
UNITED INDIA INSURANCE CO LTD Vs. B S PRASAD	December 7, 2010
UNITED INDIA INSURANCE CO LTD Vs. KALAWATHI	June 23, 2010
UNITED INDIA INSURANCE CO LTD Vs. MANJUNATH	May 27, 2010
UNITED INDIA INSURANCE CO LTD Vs. RADHA A KAMATH	March 17, 2010
UNITED INDIA INSURANCE CO LTD Vs. ROOPA SAHARAN	March 15, 2010
UNITED INDIA INSURANCE CO LTD Vs. SYED MAHABOOB	March 3, 2010
UNITED INDIA INSURANCE CO LTD Vs. VARIJA	March 3, 2010
United India Insurance Co. Ltd. Vs. Harischandra Naik and another	July 2, 2010
United India Insurance Co. Ltd. Vs. Syed Mahaboob and another	March 3, 2010
United India Insurance Co. Ltd. by its Dy. Manager Vs. Shri B. Jagadish @ Babu S/o Balachandra and Shri A. Ravi	March 5, 2010
United India Insurance Co. Ltd. rep. by its Divisional Manager Sri S.M. Dharmananda Rao Vs. Sri Arun Kumar Shetty S/o Bhaskar Shetty and Smt. Meenakshi Hegde W/o Prabhakar Hegde	June 16, 2010
United India Insurance Co. Ltd. rep. by its Regional Manager Vs. Murali Mohan S/o Krishnappa and M. Manjunatha S/o K. Munivenkatappa	August 30, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N PRABHAKAR	January 3, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. NAGARATHNAMMA	March 19, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. GEETHADEVI	March 30, 2010
United Telecom Ltd. Vs. Commissioner of CUS	August 13, 2010
UNIVERSITY OF AGRICULTURAL SCIENCES GK VK BANGALORE Vs. JUDICIAL LAYOUT RESIDENTIAL AND SITE HOLDERS ASSOCIATION GK VK POST BANGALORE	July 2, 2010
USHA Vs. SHARAD	March 29, 2010
UTTARADIMATH BANGALORE Vs. RAGHAVENDRASWAMY MATH MANTRALAYA, KURNOOL DISTRICT ANDHRA PRADESH	April 20, 2010
V ANANDA Vs. PRESIDENT SECRETARY DOMLUR CLUB BANGALORE	June 3, 2010
V ANANDAPPA Vs. V SHIVARAJU	November 18, 2010
V CHANDRASHEKARAIAH Vs. PUTTAMMA	August 30, 2010
V MANU Vs. DODDARAMANNA	November 29, 2010
V RATHINAVALLI Vs. M VENUGOPAL	June 21, 2010
V S LAD AND SONS Vs. STATE OF KARNATAKA	November 19, 2010
V SHARADA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	January 13, 2010
V SRIDHARAN Vs. BANGALORE WATER SUPPLY AND SANITARY BOARD	March 17, 2010
V. Devendrappa S/o Veeranna Vs. The General Manager (El)., Power Purchase and The Asst. Executive Engineer (Ele).	October 23, 2010
V. Krishnappa S/o Sri Veerabhadrappa Vs. The State of Karnataka rep. by its Secretary, Department of Mines and Minerals and others	March 29, 2010
V. Kumar, V. Bhaskar and V. Srinivas S/o. Late A. Varadarajachari Vs. Sri Abdul Bashith S/o. Late Abdul Jabbar, Smt. M.S. Pushpavathi W/o. K.V. Manunath and Sri K.V. Manjunath	March 15, 2010
V. Muniswamy S/o Veeraswamy Vs. Smt. Raniyamma W/o Nachi Muthu	June 21, 2010
V. Nanjappa S/o. Late R. Venkatappa Vs. The State of Karnataka rep. by its Revenue Secretary and others	April 5, 2010
V. Selvakumar S/o Sri T. Viswanath represented by his Power of attorney Holder, Sri M.G. Jaganath S/o late Govindaraju Vs. Smt. Jayalakshmamma W/o Papanna Reddy and others	August 31, 2010
V. Vasantha Kumar S/o. Late Venkatavallabhacahr Vs. Sri Munivenkatappa dead by L.Rs. (Sri Thimmaiah S/o Late Munivenkatappa and others)	October 23, 2010
V. Venugopal Son of Late Veeraswamy Vs. Smt. V. Rathinavalli W/o V. Venugopal D/o G. Vilvanathan	June 21, 2010
V.A. Susai Manickyam Son of Late Arul Anandam Vs. Rasool Shariff, S/o. Late Khader Shariff	November 19, 2010
V.P. Shashidhar, S/o Late V. Puttaiah Member of Kodagu Zilla Panchayat Vs. The Tahasildar Cum Assistant Electrol Officer, The Assistant Commissioner, The Deputy Commissioner, Appellate Authority and The State Election Commission	December 16, 2010
V.P. Varadaraju S/o. late Pillanna Vs. Shri. M. Krishna and The National Insurance Co. Ltd. by its Manager	March 30, 2010
V.S. Vijayalakshmi W/o K.M. Chowdegowda, Since deceased by her L.R. Sri Lokesh M.C. S/o late K.M. Chowdegowda and Late V.S. Vijayalaxmi Vs. Smt. Sadana Mary	September 1, 2010
Vaiyyapillai S/o. Picha @ Pichakaram Vs. The Vice Chairman and Managing Director, Andhra Pradesh State Road Transport Corporation	October 21, 2010
VALERIAN VEIGAS Vs. STATE OF KARNATAKA	November 18, 2010
VANAJAVASUDEV Vs. HANUMANTHE GOWDA	February 11, 2010
VANI ALIAS SUVARNA PANDIT Vs. MANAGING DIRECTOR THRIVENI EARTH MOVERS PVT LTD	September 29, 2010
VANIVILAS CO OPERATIVE SUGAR FACTORY LIMITED Vs. B T AND F C PRIVATE LTD	April 1, 2010
VARADARAJ Vs. STATE	January 12, 2010
VASANTH COLOUR LABORATORIES LTD Vs. DIVYA DEVI	September 15, 2010
VASANTHAMMA Vs. SIDDAVEERAPPA	April 20, 2010
VASAVI INDUSTRIES Vs. STATE OF KARNATAKA	June 23, 2010
VASAVI INDUSTRIES Vs. STATE OF KARNATAKA	April 20, 2010
Vasuki Sharma W/o Late G.N. Ranganatha and others Vs. National Insurance Company Ltd. and M. Subramni S/o Muthupaiyanno	April 8, 2010
VEDHAVATHI Vs. STATE OF KARNATAKA	October 21, 2010
VEER KUMAR JAIN Vs. STATE OF KARNATAKA	October 20, 2010
VEERABADRAIAH Vs. STATE OF KARNATAKA	August 5, 2010
VEERABHADRAPPA Vs. STATE OF KARNATAKA	April 1, 2010
Veeraiah S/o Late Siddaiah Vs. Sri Puttaraju (Since Deceased by his LRs P. Mamatha D/o B. Puttaraju and Sri Nikil Kumar S/o B. Puttaraju represented by their Natural Guardian/Smt. Lakshmamma) and Smt. Lakshmamma W/o B. Puttaraju	April 5, 2010
Veerajammani, W/o. Late Sri C. Basavaraje Urs and Dr. M.B. Gayathri, D/o. Late C. Basaveraje Urs Vs. M.B. Meenakshi, D/o. Late C. Basavaraje Urs	November 26, 2010
VEERAPPA Vs. UNION OF INDIA BY SECRETARY TO GOVERNMENT AND ANOTHER	October 26, 2010
VEERAPPA Vs. HALAVVA	August 27, 2010
Veerappa S/o Gudde Thimmaiah Vs. Union of India (UOI) by Secretary to Government Road Transport and Highways Department and The Competent Authority and Special Land Acquisition Officer Hemavathi Project, Hassan Division	October 26, 2010
VEEREGOWADA Vs. LAND TRIBUNAL KANAKAPURA	January 13, 2010
Venkatamma W/o Ballasetty and others Vs. The State of Karnataka by Chamarajnagar East Police	April 12, 2010
VENKATAPPA Vs. STATE OF KARNATAKA	September 30, 2010
VENKATARAVANAPPA Vs. M MUNEER AHMED	March 5, 2010
VENKATESH CONSTRUCTION COMPANY BANGALORE Vs. KARNATAKA VIDUTH KARKHANE LIMITED BANGALORE	June 15, 2010
VENKATESH NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY	September 8, 2010
Venkatesha @ Chandra @ Krishna S/o Venkataswamy, Coolie Vs. State of Karnataka by Hebbur Police through The State Public Prosecutor	September 24, 2010
Venkatesha Gowda @ Raja S/o Doddabyrappa Vs. The State rep. by S.P.P., High Court of Karanataka	April 9, 2010
Venkatesha S/o siddalingappa and others Vs. The State of Karnataka, represented by Secretary To Government, Department of Parliamentary Affairs and Legislation, State of Karnataka, represented by its Secretary Rural Development and Panchayat Raj	November 19, 2010
Venkateshan S/o. Late Mahalingam Vs. Mr. H.B. Boregowda S/o. Mr. K. Boregowda	March 19, 2010
Venkateshappa S/o Muniyappa, Lakshmamma W/o Venkateshappa and Venkatamma W/o Venkateshappa Vs. Krishnappa S/o Nagappa	September 17, 2010
VENKATESWARA GOODS MOVERS PRIVATE LIMITED Vs. VIKRANT TYRES LIMITED MYSORE	June 4, 2010
Verve Investment and Finance Private Limited a Private Limited Company Incorporated under the Companies Act 1956 by its Director Smt. Padma Vs. Hytaisun Magnetics Ltd. a Public Limited Company Incorporated Under the Companies Act, 1556 rep. by i	April 9, 2010
VIJAYA SAMRAJ HOTELS PVT LTD Vs. STATE OF KARNATAKA	November 2, 2010
Vijaya W/o Sathish Devadiga Vs. Sri Sathish Shetty S/o Bhoja Shetty and United India Insurance Company rep. by its Branch Manager	April 8, 2010
VIJAYAKIRAN CONSTRUCTIONS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX	February 22, 2010
Vijayakiran Constructions Pvt. Ltd. represented by Sri. N. Vijaykumar S/o Nilappa Reddy Vs. The Deputy Commissioner of Commercial Tax, Joint Commissioner of Commercial Taxes (Appeals) Division 2 and 4 and State of Karnataka Department of Finance	February 22, 2010
Vijayalakshmi W/o. S. Ravi Vs. The Additional Commissioner (South Range) Bruhat Bangalore Mahanagar Palike, The Assistant Revenue Officer Govindarajanagar Division and Dr. R. Sarojamma rtd. Professor	April 8, 2010
VIJAYALAXMI Vs. SRI PARAMSHESHWAR	August 10, 2010
VIKRAM KIRLOSKAR Vs. STATE OF KARNATAKA	May 25, 2010
Vinay Gupta S/o Vijay Gupta Vs. Sri K. Venkatesh @ Venkateshaiah S/o late Krishnappa	November 22, 2010
VINAYAKA CASHEW EXPORTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 19, 2010
VINAYAKA ROADWAYS Vs. ORIENTAL INSURANCE COMPANY LIMITED	November 11, 2010
VINOD H CHAWDA Vs. STATE OF KARANATAKA	February 3, 2010
VINODAMMA Vs. UNION OF INDIA	March 15, 2010
VINTAGE SHELTERS Vs. INDUREKHA TRIPATHY	November 25, 2010
Vintage Shelters Represented By Its Proprietor Sri. Manjunatha Reddy S/o Late Papa Reddy Vs. Dr. Indurekha Tpipathy W/o Dr. Sambasiva Rao	December 16, 2010
Virupaxappa, Channaveerappa, Shanmukappa all S/o. Rudrappa Bellary and Smt. Nirmalavva W/o. Shanmukappa Bellary Vs. The State of Karnataka represented by its Secretary, Dept. of Mines and Geology and others	April 6, 2010
VISHWA KUTUMB Vs. NAWALGIRI KIRTHIKUMAR	March 8, 2010
VISHWANATH Vs. CHIDAMBARA	May 24, 2010
VSL Mining Company Pvt. Ltd. A Company Registered under The Companies Act, 1956 rep. by its Director Sri. Anil Lad Vs. State of Karnataka rep. by its Secretary to The Department of Industries and Commerce (SSI, Textiles and Mines), The Director	October 6, 2010
VXL Instruments Limited rep. by Kariappa, Manager, HRD and Admin. Vs. Joint Commissioner for Transport, Bangalore Urban and Rural	April 6, 2010
VYAVASAYA SEVA SAHAKARA BANK LIMITED CHANNAPATNA TALUK RAMANAGARAM DISTRICT Vs. MANAGING DIRECTOR BANGLORE AND RAMANAGARAM DISTRICT CENTRAL CO OPERATIVE BANK BANGLORE	April 8, 2010
VYAVASAYA SEVA SAHAKARI BANK LTD Vs. STATE OF KARNATAKA	February 26, 2010
Waris Islam S/o. Mohammad Islam Ayubi Vs. State of Karnataka rep. by its Secretary Department of Co-operation, Director of Marketing No. 16 and The Secretary Agricultural Produce Marketing Committee	December 16, 2010
Waseem S/o Fiyaz, Mudaseer Pasha S/o Nayaz Pasha, Ayub Khan S/o Usman Khan and Saleem S/o Shameem Vs. State of Karnataka rep. by State Public Prosecutor	April 9, 2010
Wep Peripherals Ltd. Vs. Deputy Commissioner of Commercial Taxes, Assessment 14	June 4, 2010
West Coast Paper Mills Limited represented by its Deputy General Manager (Liaison), Sri D.K. Prabhakar Vs. The Government of Karnataka represented by its Chief Secretary and others	July 15, 2010
WINDSOR GARDEN PVT. LTD. Vs. STATE OF KARNATAKA	November 10, 2010
Y B RAMESH Vs. SMT VARALAKSHMI	April 23, 2010
Y M SHAILAJA Vs. C RAMANJANEYA	April 5, 2010
Y N RAMACHANDRA RAO Vs. CCI LTD	June 21, 2010
Y SRINIVAS MURTHY Vs. VIJAYA BANK BANGALORE	October 18, 2010
Y U KRISHNAPRASAD Vs. STATE OF KARNATAKA	April 21, 2010
Y V SUBBA RAO Vs. ABDUL SHUKUR	March 15, 2010
Y. Mohammed Kunhi Vs. Dy. Commissioner of Wealth-tax	June 3, 2010
Y. Nisarga, Daughter of K.S. Yatheesh, Since minor represented by her Father and natural guardian K.S. Yatheesh Vs. Nanjundaiah S/o. late Siddappa and Bajaj Allianz General Insurance Co. Ltd.	April 5, 2010
Y. Srinivas Murthy Vs. Vijaya Bank, Bangalore and others	October 18, 2010
Y.B. Ramesh Vs. Smt. Varalakshmi and others	April 23, 2010
Y.D. Hemantha S/o Dodda Hanuma Vs. Puttaswamy S/o Medari Chikaningaiah and The New India Assurance Co. Ltd.	April 8, 2010
Y.N. Srinivasa Reddy, Y.N. Jayarama Reddy, A. Mohan Kumar both S/o Y.V. Nanjundappa and A. Suresh S/o Sri Y.V. Annaiah Vs. Alpha Industrial Complex represented by its partners and others	August 31, 2010
YALLAIAH Vs. KRISHNOJIRAO	October 28, 2010
YALLAMMA Vs. D SRIRAMALU	November 10, 2010
Yallappa, S/o. Hanumanthappa Naik, Dist. Raichur Vs. The Divisional Controller North-East Karnataka Road Transport Corporation, Raichur Division, Raichur, rep. by its Chief Law Officer, NEKRTC Station Road, Gulbarga	September 9, 2010
Yashodamma W/o. Thimmegowda Vs. Hanumaiah S/o late Muniveerappa	September 21, 2010
YESHWANTHA RAO Vs. KAMALA KAKADE	February 10, 2010
Yoginarayana Credit Co-operative Society Limited, rep. by its Secretary Mr. Pradeep Kumar Vs. Registrar General High Court of Karnataka At High Court, Assistant Registrar of Co-operative Societies, Sweeper Working at High Court of Karnataka@resp	September 30, 2010
Yogini W/o Late Subbanna Gatti Vs. Sri. Subraya Gatti S/o Ramanna Gatti	December 3, 2010
Zabi @ Zabiulla S/o Sajjau Vs. State of Karnataka by Saligrama P S	December 28, 2010
ZAKINL BIOTECH PVT LTD Vs. GOVERNMENT OF KARNATAKA	December 10, 2010
ZAMEER AHAMAD Vs. B R NARAYANA SHETTY	September 30, 2010
Zareena Begum W/o Shri V. Mohamed Shafiulla Managing Partner R.S.V. Builders Vs. Mrs. M. Bhagyaratha W/o K. Srinivas, Managing Director, Santosh Builders a Partnership Firm, Mr. L. Surendranath Reddy S/o L. Jagadishwar Reddy, Managing Partner Sa	June 15, 2010
Ziaulla Khan S/o Murad Khan Vs. State of Karnataka represented by its Chief Secretary and others	August 3, 2010
ZILLA PANCHAYAT HASSAN Vs. BRAHMANAND P K	May 25, 2010
Zubair Anwar S/o Mr. Anwar Noor Mohammed and Nausheen Hussain D/o Hussain Vs. State of Karnataka represented by its Senior Public Prosecutor	December 3, 2010
ZULEKABI Vs. MOHAMMAD MUSTAFA	November 25, 2010

Year 2010 of HIGH COURT OF KARNATAKA

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