REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ASWATHAIAH Vs. STATE OF KARNATAKA	September 17, 2008
A CHANNABASAPPA Vs. KARNATAKA INDUSTRIAL AREA	June 9, 2008
A JANARDHAN SHETTY Vs. SHANTAMMA	November 10, 2008
A RADHAKRISHNA Vs. SYNDICATE BANK	October 1, 2008
A S ANANDRAYAN SAMUEL Vs. DEENA BANK	September 5, 2008
A S KALE Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD	June 17, 2008
A S KHAN Vs. SENIOR DIVISIONAL	July 17, 2008
A SATHAYANARAYAN Vs. K SELVAM	April 17, 2008
A SATHYANARAYAN Vs. K SELVAN	February 14, 2008
A V ANTHONY SWAMY Vs. JOHN S MEDICAL COLLEGE	March 26, 2008
A VISWANATHA PAI Vs. VIVEKANANDA S BHAT	September 20, 2008
A. Viswanatha Pai S/o Late A.K. Pai Vs. Sri. Vivekananda S. Bhat S/o Srinivas L. Bhat	September 20, 2008
ACHYUT Vs. NANDA	July 21, 2008
ADINATH JAIN Vs. STATE OF KARNATAKA	July 31, 2008
AFCONS INFRASTRUCTURE LTD Vs. GOVT OF KARNATAKA	March 17, 2008
AKHILA KARNATAKA POLICE Vs. B S YEDIYURAPPA	December 8, 2008
AKKAMMA Vs. DEPUTY COMMISSIONER	March 25, 2008
ALLAMAPRABHU Vs. BABURAO	June 17, 2008
AMBADAS D JOSHI GULBARGA DISTRICT Vs. MANAGING DIRECTOR, CENTRAL CO-OP BANK GULBARGA	July 29, 2008
Ambadas D. Joshi Vs. The Managing Director and The Secretary Common Cadre Authority	July 29, 2008
AMOLAK TEXTILES Vs. UPHAR FASHIONS	September 19, 2008
ANANTH PADMANABHA Vs. STATE OF KARNATAKA	February 18, 2008
ANIL GEORGE Vs. KARNATAKA STATE NURSING COUNCIL	January 21, 2008
ANITHA Vs. STATE OF KARNATAKA	March 26, 2008
ANITHA K R KESHAVAMURTHY Vs. B W S S B	December 17, 2008
ANNAPOORNESHWARI Vs. BANGLORE DEVELOPMENT	November 13, 2008
Anupam Enterprises Vs. ITO	July 28, 2008
ANUSHA KULKARNI Vs. UMESH KULKARNI	April 16, 2008
APURV KUMAR MISHRA Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY	June 30, 2008
ARJUN BALJEE Vs. BANGALORE DEVELOPMENT AUTHORITY	August 11, 2008
ARUN Vs. STATE	November 11, 2008
ASADULLA H A Vs. STATE OF KARNATAKA REPRESENTED BY THE STATE PUBLIC PROSECUTOR	August 29, 2008
Asadulla H.A. S/o. Aboobkar. H. and others Vs. The State of Karnataka represented by The State Public Prosecutor, High Court of Karnataka	August 29, 2008
ASHA MOHAN Vs. COMMON ENTRANCE TEST CELL	July 21, 2008
Asha Ramesh Kumar W/o Dr. Ramesh Kumar and C. Sambasivam S/o Late Chengalvarayan Vs. Bangalore Development Authority by its Commissioner	December 19, 2008
ASHA RAMSH KUMAR Vs. BANGOLARE DEVELOPMENT	December 19, 2008
ASHOK AGENCIES BANGALORE Vs. STATE OF KARNATAKA	March 19, 2008
ASHOK B HINCHIGERI Vs. STATE OF KARNATAKA	March 24, 2008
ASHOK KUMAR Vs. T R BHAGEERATHI	June 17, 2008
ASHOK RAYAGOUDA GADAKARI Vs. REKHA	August 14, 2008
ASHU KHARE Vs. MEDICAL COUNCIL OF INDIA	June 5, 2008
ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NANDI REROLLING MILLS	February 6, 2008
Assistant Commissioner of Income Tax Vs. Maini Precision Products P. Ltd.	February 21, 2008
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED ENGINEERING ENTERPRISES	July 15, 2008
Assistant Commissioner of Income Tax and another Vs. K. Satish Shetty	February 22, 2008
ASSISTANT EXECUTIVE Vs. ENNAR REFINERIES	December 1, 2008
ASSOCIATED MANAGEMENTS OF PRIMARY AND SECONDARY SCHOOLS Vs. STATE OF KARNATAKA	July 2, 2008
ASSOCIATED RUBBER PRODUCTS Vs. HARRY AND JENNY	February 8, 2008
Asstt. Commissioner of Income Tax Vs. Brooke Bond Lipton India Ltd.	January 3, 2008
ASTRAL POLYTECHNIC LIMITED Vs. ASHIRVAD PIPES PRIVATE LIMITED	April 8, 2008
ATUL RAO Vs. STATE OF KARNATAKA	September 2, 2008
AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST Vs. NAGARAJ NAGABHUSHAN SEELAVANT	February 28, 2008
Authorised Officer and Deputy Conservator of Forest Belgaum Division Vs. Sri. Nagaraj Nagabhushan Sheelavant	February 28, 2008
B CHANDRAVATHI SHETTY Vs. B SEETHARAMA SHETTY	February 21, 2008
B H ISMAIL Vs. STATE OF KARNATAKA	November 19, 2008
B K PUSHPALATHA Vs. GOPALA	December 8, 2008
B K SURESH Vs. ANANTHALAKSHMI	December 10, 2008
B KRISHNA BHAT Vs. STATE OF KARNATAKA	September 17, 2008
B KRISHNA BHAT Vs. STATE OF KARNATAKA HEALTH AND FAMILY WELFARE DEPT	September 25, 2008
B KRISHNA BHAT Vs. UNION OF INDIA	October 20, 2008
B KRISHNAPPA Vs. G CHANDRIKA	June 17, 2008
B M UTTAPPA Vs. K U SUMI	August 28, 2008
B MRUTHYUNJAYAPPA Vs. GURUMURTHY	July 2, 2008
B N KRISHNA Vs. STATE OF KARNATAKA	July 3, 2008
B P GIRISH Vs. STATE OF KARNATAKA	November 26, 2008
B P PROF MANJUNATHA Vs. V J PYATI	June 17, 2008
B PARAMASHIVAIAH Vs. M K SHANKAR PRASAD	October 22, 2008
B PATIL SHIDAGOUDA Vs. ASSISTANT COMMISSIONER	February 18, 2008
B R JAYANTHI Vs. RADAMMA	February 15, 2008
B R SHIVARAMA REDDY Vs. LAND TRIBUNAL PAVAGADA	July 7, 2008
B RAGHURAM SHETTY Vs. ARUN BHANDARY	August 6, 2008
B S CHANDRASEKHAR Vs. STATE OF KARNATAKA	November 4, 2008
B S GOPAL Vs. M KRISHNA MURTHY	August 26, 2008
B S SURYNARAYANA RAO Vs. HIDAYUTHUNNISA BEGUM	March 19, 2008
B SHIVARUDRASWAMY Vs. STATE OF KARNATAKA	February 21, 2008
B T PATIL AND SONS BELGAUM (CONSTRUCTION) PRIVATE LIMITED Vs. UNION OF INDIA	August 22, 2008
B THIPPESWAMY Vs. GOWRAMMA	April 4, 2008
B YELLAPPA Vs. STEEL AUTHORITY OF INDIA LTD	January 25, 2008
B. Krishna Bhat S/o Late B. Narayana Bhat Vs. State of Karnataka by its Chief Secretary and others	September 17, 2008
B.K. Suresh Vs. Income Tax Officer	January 21, 2008
B.R. Shivarama Reddy S/o Rama Reddy, Since deceased by his L.Rs. Smt. Narasamma W/o Late B.R. Shivarama Reddy etc., B.S. Krishnarjuna Reddy S/o Narasamma and B.S. Nagarjuna Reddy S/o Narasamma Vs. The Land Tribunal Pavagada and State of Karnatak	July 7, 2008
B.S. Suryanarayana Rao Vs. Smt. Hidayuthunnissa Begum and others	March 19, 2008
BALAJI Vs. STATE OF KARNATAKA	July 1, 2008
BALAJI RECREATION ASSOCIATION Vs. STATE OF KARNATAKA	October 31, 2008
BALLASHETTY Vs. STATE OF KARNATAKA; RANGASHETTY; PUTTALINGASHETTY; MAHADEVASHETTY; RAMASHETTY; M MANJUNATHA @ MANJU; NAGARAJU	November 3, 2008
Banashankari Medical and Oncology Research Centre Ltd. Vs. Joint Commissioner of Income-tax	August 25, 2008
BANASHANKARI SUGARS PVT LTD Vs. STATE OF KARNATAKA	March 26, 2008
BANDI RAMAPPA Vs. STATE OF KARNATAKA	April 17, 2008
BANGALORE CLUB K M CARIAPPA ROAD BANGALORE Vs. ASST COMMISSIONER OF COMMERCIAL TAXES BANGALORE	December 1, 2008
BANGALORE HOSPITAL Vs. WORKMAN OF BANGALORE HOSPITAL	March 25, 2008
BANGALORE INTERNATIONAL AIRPORT LIMITED Vs. KARNATAKA INFORMATION COMMISSION	July 21, 2008
BANGALORE METROPOLITAN Vs. P S PADMAVATHI	November 21, 2008
BANGALORE METROPOLITAN TRANSPORT CORPN Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENTOF GRATUITY ACT	September 1, 2008
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. K V S RAM	January 31, 2008
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUYHORITY	January 7, 2008
Bangalore Metropolitan Transport Corporation by its Divisional Controller rep. by its Chief Law Officer Vs. The Deputy Labour Commissioner and the Appelate Authority Under the Payment of Gratuity Act, Region II and others	September 1, 2008
BANK OF TOKYO-MITSUBISHI LTD Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD	July 2, 2008
Bansh Narayan Vishwakarma Vs. State of U. P. and others	May 22, 2008
BAPTIST MASCARENHAS Vs. NOEL F C PINTO	July 1, 2008
BASAPPA Vs. STATE OF KARNATAKA	August 27, 2008
BASAPPA NEELAPPA SULIKERI Vs. SPECIAL LAND ACQUISITION OFFICER	November 24, 2008
BASAVANTAPPA ALIAS BASAVANT Vs. STATE	October 17, 2008
BASREDDY Vs. SPECIAL LAND ACQUISITION OFFICER	June 20, 2008
BASWANTHRAO Vs. RAJKUMAR	November 4, 2008
BASWARAJ AMBARAO ALUJI Vs. COMMAND AREA DEVELOPMENT AUTHORITY	September 12, 2008
Bata India Limited Vs. Deputy Commissioner of Commercial Taxes and another	February 11, 2008
BATA INDIA LTD Vs. KANIKRAJ	September 15, 2008
BAYWEST POWER AND ENERGY P. LTD. Vs. ZLPRO INTERNATIONAL LTD.	January 22, 2008
BELGUAM DISTRICT CENTRAL CO OPRATIVE BANK LIMITED Vs. MAHANTESH CO OPERATIVE CREDIT SOCITY LIMITED	February 5, 2008
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRANSPORT	October 14, 2008
BHADRA ADVANCING PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOMETAX	March 11, 2008
BHAGYAMMA Vs. NINGAMMA	September 24, 2008
BHAGYAMMA Vs. NIGAMMA	November 24, 2008
BHARATH Vs. STATE BY BHATKAL TOWN POLICE STATION BHATAL UTTARAKANNADA	February 15, 2008
BHARATH ELECTRONICS LTD Vs. PAUL DURAL	September 17, 2008
BHARATH HOSPITAL & INSTT OF ONCOLOGY Vs. D G OF HEALTH SERVICES, N D	February 25, 2008
Bharath S/o Manjunath Naik Vs. The State by Bhatkal Town Police Station	February 15, 2008
BHARATHAMBE VIDYA SAMSTHE REGISTERED DAVANAGERE Vs. STATE OF KARNATAKA	June 16, 2008
BHARATHI WAREHOUSING Vs. SHREESHYLA CO OPERATIVE	September 17, 2008
BHARATI SOUHARDHA CREDITCO-OP LTD Vs. STATE OF KARNATAKA	October 16, 2008
BHAWARALAL Vs. ASSISTANT COMMISSIONER OF INCOM TAX	April 3, 2008
Bheemappa and others Vs. The Assistant Commissioner and another	June 18, 2008
BHEEMAPPA DHARWAD Vs. HUBLI ELECTRICITY SUPPLY COMPANY LTD REP BY ITS GENERAL MANAGER	October 21, 2008
Bheemappa S/o Ningappa Bhavikatti, Asst. Executive Engineer Vs. Hubli Electricity Supply Company Ltd. rep. by its General Manager and T. Venkateshappa	October 21, 2008
BHEEMREDDY GULBARGA DISTRICT Vs. SECRETARY IRRIGATION DEPARTMENT BANGALORE	August 27, 2008
BHIMANNA Vs. STATE OF KARNATAKA	July 7, 2008
BHIMASHA Vs. STATE OF KARNATAKA	September 30, 2008
BHISHMA PITHAMAHA Vs. TAX RECOVERY OFFICER RANGE 2 DEPARTMENT OF INCOME TAX	October 1, 2008
Bhujanga S/o Krishna Shetty and others Vs. The Management of Mangalore Chemicals and Fertilizers Ltd. represented by its Company Secretary	November 5, 2008
Bhuvaneswar Traders Vs. Commissioner of Commercial Taxes and others	September 10, 2008
BIDAR DISTRICT GENERAL CO OPERATIVE BANK LTD Vs. KARNATAKA INFORMATION COMMISSION	July 3, 2008
BIDIRAMBIKA VIDYA SAMSTHE Vs. UNDER SECRETARY DEPARTMENT OF EDUCATION	April 11, 2008
BINDURAO KULKARNI Vs. SAROJINI	June 2, 2008
BINNY MILL LABOUR WELFARE HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. D R MRUTHYUNJAYA ARADHYA	April 13, 2008
Bojamma and others Vs. The Tahsildar	June 30, 2008
BORAIAH Vs. UNION OF INDIA	August 18, 2008
BOWRING INSTITUTE Vs. DISTRICT REGISTRAR	December 5, 2008
BRANCH MANAGER LIC OF INDIA Vs. K MAHESHWARAPPA	October 3, 2008
C GOVINDARAJ Vs. SMT PADMINI	November 3, 2008
C I ULLAGADDI BIJAPUR DISTRICT Vs. STATE OF KARNATAKA BY ITS SECRETARY TO THE REVENUE DEPARTMENT	July 22, 2008
C K MOHAMMED KHASIM Vs. KARNATAKA STATE BOARD OF WAKFS BANGALORE	November 15, 2008
C K MOHAMMED KHASIM Vs. KARNATAKA STATE BOARD OF WAKFS	November 5, 2008
C M IBRAHIM Vs. TATA SONS LTD	May 31, 2008
C NAGARAJU Vs. UNION OF INDIA	November 11, 2008
C R ASHOK Vs. STATE OF KARNATAKA	September 8, 2008
C RAMESH Vs. STATE OF KARANATAKA	September 24, 2008
C SHIVALINGAIAH Vs. STATE OF KARNATAKA	March 26, 2008
C THIMMAPPA Vs. MARIYAPPA	January 18, 2008
C V CHITRA Vs. STATE OF KARNATAKA	June 16, 2008
C V SUDHINDRA Vs. DIVINE LIGHT SCHOOL FOR BLIND	July 21, 2008
C.I. Ullagaddi and I.C. Bommanahalli Vs. The State of Karnataka by its Secretary to The Revenue Department and others	July 22, 2008
CANARA BANK Vs. GANGAMMA	September 1, 2008
CANARA BANK Vs. K.SURENDRA PRABHU	July 31, 2008
CANARA BANK GOLDEN JUBILEE STAFF WELFARE FUND Vs. DEPUTY COMMISSIONER OF INCOME TAX BANGALORE	July 31, 2008
CAUVERY NEERAVARI NIGAMA LIMITED Vs. SHANTHA	January 14, 2008
CAUVERY THEATRE Vs. UNION OF INDIA	September 17, 2008
Cauvery Theatre and others Vs. Union of India (UOI) and others	October 3, 2008
Central Bank of India, A Body Corporate Constituted under the Provisions of Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970 represented herein by its Manager, Sri S. Gopalakrishna Murthy Vs. Karnataka State Financial Corpor	June 24, 2008
CHANDAMMA Vs. MUKTABAI	August 19, 2008
Chandramma Vs. Sri M. Narasimhaiah and another	September 23, 2008
CHANDRAMMAL Vs. R PADMAVATHY	February 25, 2008
CHANDRASHEKAR SHETTY Vs. DEPUTY COMMISSIONER	July 31, 2008
CHANDRASHEKHARAPPA Vs. SHARANABASAPPA	August 18, 2008
CHANNABASAPPA Vs. HANUMAPPA	December 17, 2008
CHARLES REGO Vs. FATHER MULLERS	December 18, 2008
CHAWLA MOHAN KRISHNA GUPTA Vs. NEELGAR RANGANATH	July 3, 2008
CHIEF COMMISSIIONER OF INCOME TAX Vs. PAMPAPATHI HOSPET	January 31, 2008
CHIKAJALA GRAM PANCHAYATH CHIKAJALA VILLAGE Vs. STATE OF KARNATAKA	February 8, 2008
CHIKKENKOPPADA CHANNAVEERA Vs. STATE OF KARNATAKA	August 26, 2008
CHINNASWAMY REDDY Vs. STATE OF KARNATAKA	November 14, 2008
COMMISSIONER BANGALORE DEVEPLOPMENT AUTHORITY Vs. ADDI HOUSING INDUSTRIES LTD	March 4, 2008
COMMISSIONER OF C EX , BANGALORE-III Vs. RISHI POLYMACH PVT LTD	July 11, 2008
COMMISSIONER OF C EX , MANGALORE Vs. PALS MICROSYSTEMS LTD	July 1, 2008
COMMISSIONER OF C EX , MANGALORE Vs. KELTECH ENERGIES LIMITED	January 17, 2008
Commissioner of Central Excise Vs. Beau Mondes Clinic	January 7, 2008
Commissioner of Central Excise. Vs. Konkan Marine Agencies	March 13, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SRIKRISHNA PRINTER	June 11, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ANZ INTERNATIONAL	June 28, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SIPANI AUTOMOBILES LTD	August 1, 2008
Commissioner of Gift-tax and another Vs. Smt. S. Parvathamma	February 15, 2008
COMMISSIONER OF INCOM TAX Vs. MC DOWELL AND CO LTD	March 7, 2008
COMMISSIONER OF INCOM TAX Vs. WIPRO FINANCE LIMITED	April 2, 2008
COMMISSIONER OF INCOM TAX Vs. CHAMUNDESWARI SUGAR LIMITED	October 16, 2008
COMMISSIONER OF INCOM TAX Vs. CANFIN HOMES LTD	April 11, 2008
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA NURSING HOME	October 20, 2008
COMMISSIONER OF INCOME TAX Vs. D ANANDA BASAPPA	October 20, 2008
COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO LTD	October 21, 2008
COMMISSIONER OF INCOME TAX Vs. BALAJI ENGINEERING & CONSTRUCTION WORKS	January 14, 2008
COMMISSIONER OF INCOME TAX Vs. JINDAL VIJAYANAGAR STEEL LTD.	January 30, 2008
COMMISSIONER OF INCOME TAX Vs. SAGAR TALKIES	January 25, 2008
Commissioner of Income Tax Vs. B. Sumangaladevi	January 8, 2008
Commissioner of Income Tax Vs. J.K. Panthaki and Co.	October 24, 2008
Commissioner of Income Tax Vs. D. Meenakshi	January 24, 2008
Commissioner of Income Tax (International Taxation) and another Vs. Illinois Institute of Technology (India) P. Ltd.	August 6, 2008
Commissioner of Income Tax and another Vs. S.C. Naregal	September 23, 2008
Commissioner of Income Tax and another Vs. Micro Land Ltd.	January 9, 2008
Commissioner of Income Tax and another Vs. United Insurance Co. Ltd.	October 21, 2008
Commissioner of Income Tax and another Vs. Hoysala Blow Moulders (India) Ltd.	February 13, 2008
Commissioner of Income Tax and another Vs. Mysore Minerals Ltd.	January 9, 2008
Commissioner of Income Tax and another Vs. K. Venkatesh Dutt	October 14, 2008
Commissioner of Income Tax and another Vs. Asea Brown Boveri Ltd.	August 20, 2008
Commissioner of Income Tax and another Vs. Land Development Corporation	January 3, 2008
Commissioner of Income Tax and another Vs. Valerian Pinto	August 20, 2008
Commissioner of Income Tax and another Vs. Karnataka Vidyuth Kharkhane Ltd.	January 9, 2008
Commissioner of Income Tax and another Vs. State Bank of Mysore	February 27, 2008
Commissioner of Income Tax and another Vs. Vidya Sagar Educational Trust	July 16, 2008
Commissioner of Income Tax and another Vs. L.R. Subramanya Swamy	August 12, 2008
Commissioner of Income Tax and another Vs. Pro Seal Closures P. Ltd.	July 22, 2008
Commissioner of Income Tax and another Vs. T.S. Chandrashekar through LRs.	July 1, 2008
Commissioner of Income Tax and another Vs. M.N. Dastur and Co.	July 21, 2008
Commissioner of Income Tax and another Vs. Tata Lucent Technologies Ltd.	October 15, 2008
Commissioner of Income Tax and another Vs. Wipro Infotech Ltd.	June 25, 2008
Commissioner of Income Tax and another Vs. Kirtivan D. Kotian	January 3, 2008
Commissioner of Income Tax and another Vs. Malabar Industrial Co. Ltd.	February 14, 2008
Commissioner of Income Tax and another Vs. N. Thippa Setty	April 9, 2008
Commissioner of Income Tax and another Vs. V.G. Siddartha	January 23, 2008
Commissioner of Income Tax and another Vs. Mysore Paper Mills Ltd.	January 23, 2008
Commissioner of Income Tax and another Vs. Gokuldas Exports and others	July 9, 2008
Commissioner of Income Tax and another Vs. Manjit Singh Sachdeva	February 22, 2008
Commissioner of Income Tax and another Vs. Konkan Marine Agencies	July 28, 2008
Commissioner of Income Tax and another Vs. Rama Engineering Works	August 19, 2008
Commissioner of Income Tax and another Vs. Vysya Bank Ltd.	January 9, 2008
Commissioner of Income Tax and another Vs. Hinduja Exports	February 21, 2008
Commissioner of Income Tax and another Vs. Welcast Steel Ltd.	February 21, 2008
COMMISSIONER OF INCOME TAX BANGALORE Vs. CANFIN HOMES LIMITED	November 11, 2008
Commissioner of Service Tax Vs. Electronic Research Pvt. Ltd.	May 26, 2008
Commissioner of Service Tax Vs. Stag Software Pvt. Ltd.	November 25, 2008
COMMISSIONER OF SERVICE TAX Vs. STANDARD CHARTERED BANK	January 24, 2008
Commissioner of Wealth-tax and another Vs. Arif Noor Mohammed	February 15, 2008
COMMR OF C EX, BANGALORE-II Vs. RAVIPRAKASH REFINERIES (P) LTD	June 10, 2008
COMMR OF C EX, BELGAUM Vs. SWARNAGIRI WIRE INSULATIONS PVT LTD	June 18, 2008
COMMR OF CENTRAL EXCISE, BELGAUM Vs. BELLARY STEEL ROLLING MILLS	April 3, 2008
D DHANALAKSHMI Vs. BANGALORE MAHANAGARA	October 10, 2008
D DHANALAKSHMI Vs. BANGALORE MAHANAGARA PALIKE CORPORATION OFFICES BANGALORE	October 1, 2008
D KRISHNAPPA Vs. SUPERINTENDENT OF POLICE	June 24, 2008
D S PATIL Vs. SOMASHEKAR D PATIL	October 1, 2008
Dada Rao S/o Gyanoba since deceased by LRs (Prabhavathi W/o. Venkat Rao and others) Vs. Madhu S/o Ramji since deceased by LRs (Sri. Pandari and Sri. Gopal), Hanmanth S/o Ramji, Suryabhan S/o Ramji and Prabhu S/o Laxman	March 4, 2008
DADA RAO SINCE DECEASED BY ITS LRS Vs. MAHADU AND OTHERS	March 4, 2008
DAFFODILS ENGLISH SCHOOL Vs. STATE OF KARNATAKA	October 3, 2008
DAFFODILS ENGLISH SCHOOL Vs. STATE OF KARNATAKA	August 29, 2008
Dajiba, Sri Bavooji and Sri Abhimanyu SS/o Maruti Gurav Vs. The State of Karnataka rep. by its Secretary to Government Revenue Dept. and others	June 4, 2008
DATTAPRASAD CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KARNATAKA STSTE CHIEF INFORMATION COMMISSSIONER	June 30, 2008
DATTATRAY HANAMANTRAO BIDIKAR Vs. DILSHAD BEGAM	November 20, 2008
DAYANAND RAO RANGADAL Vs. SURESH	August 14, 2008
DEEPANKAR CHOWDARI Vs. STATE OF KARANATAKA	March 31, 2008
DEPUTY COMMISSIONER OF INCOM TAX Vs. KARNATAKA BANK LTD	March 19, 2008
Deputy Commissioner of Income Tax Vs. BPL Sanyo Finance Ltd.	February 5, 2008
Deputy Commissioner of Income Tax Vs. Maharaja Shopping Complex	January 7, 2008
DEVAKI Vs. STATE OF KARNATAKA	June 20, 2008
DEVAKIAMMAL Vs. NATARAJAN	August 25, 2008
DEVARAJ Vs. DISTRICT COMMISSIONER BANGALORE	August 12, 2008
DEVARAJ Vs. GOVERNMENT OF INDIA	November 5, 2008
DEVRAJ MUNIHANUMAIAH Vs. ASSISTANT COMMISSIONER REVENUE SUBDIVISION SHIMOGA	August 11, 2008
Dickenson Fowler Ltd. Vs. Additional Commissioner of Commercial Taxes	January 14, 2008
Diganth Teachers Training Institute managed by Indigenous People Education Trust by its Chairman Sri Chandrashekar, Mother Theresa D.Ed. College managed by Mother Theresa Vidya Sanstha by its Secretary Sri Krishna, Gopal D.Ed. College by Gopal Education T Vs.	August 8, 2008
DINESH Vs. STATE OF KARNATAKA	October 16, 2008
DIRECTOR IN CHARGE ANTHROPOLOGICAL SURVEY OF INDIA Vs. B V RAVI PRASAD	September 11, 2008
DIVISIONAL CONTROLLER CHIEF CUSTODIAN OF INTERNAL INSURANCE FUND Vs. K C ROOPA	September 17, 2008
DIVISIONAL MANAGER Vs. RAMASWAMY	October 1, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. LAXMAWWA	August 1, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SURESH SUBRAY SHET	July 30, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED GULBARGA Vs. MEHBOOBSAB GULBARGA	September 11, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHIDHARA	July 23, 2008
DURGAPPA Vs. STATE OF KARNATAKA	June 16, 2008
E A D SOUZA Vs. CYRIL JOSEPH RODRIGUES	June 11, 2008
E RAM MOHAN CHOWDRY Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	June 30, 2008
EARAPPA ALIAS MADIVALAPPPA Vs. STATE OF KARNATAKA	July 7, 2008
EAST WEST HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 18, 2008
EMACULATE CONCEPTION Vs. DIRECTOR GENERAL	November 6, 2008
EMPLOYEE STATE INSURANCE CORPORATION Vs. LOKA SHIKSHANA TRUST	February 14, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. ANANTHAPADMANABHA MILLS	September 25, 2008
Endeavour Estates P. Ltd. Vs. Assistant Commissioner of Income-tax	January 30, 2008
EXECUTIVE ENGINEER GORUR Vs. B N SHESHAGIRI RAO	February 29, 2008
FAIROZKHAN Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST MANDYA DIVISION MANDYA	October 20, 2008
Fathima Bai Vs. ITO	October 17, 2008
Fifth Avenue Vs. Commissioner of Income Tax and another	July 10, 2008
FINOLEX CABLES LIMITED Vs. STATE OF KARNATAKA	July 18, 2008
FIRST FLIGHT COURIERS LTD Vs. KARNATAKA COURIERS CARGO AND GENERAL EMPLOYEES UNION BANGALORE	April 11, 2008
FIZA DEVELOPERS Vs. AMCI PVT LTD	September 12, 2008
FLEMINGO DUTYFREE SHOPS PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT	December 19, 2008
Fosroc Chemicals (India) Private Limited Vs. State of Karnataka	June 9, 2008
FRANCIS REBELLO Vs. K VIMALA	June 11, 2008
G CHANDRASHEKAR Vs. MANAGEMENT OF SUNRISE INDUSTRIES	May 30, 2008
G HOSAKERAPPA Vs. SADGURU MAHADEVATHATHANAVARA PRASADA NILAYA TRUST	December 10, 2008
G K S SHANKAR Vs. PUTTAREVAMMA	March 14, 2008
G KALURAM Vs. K G SHIVASAHANKAR	March 7, 2008
G KRISHNAPRAKASH Vs. STATE OF KARNATAKA	June 6, 2008
G RAMAIAH Vs. SECRETARY REVENUE DEPARTMENT	July 18, 2008
G RANGAIAH Vs. GOVINDAPPA	February 19, 2008
G RATHNAVATI RAO Vs. LAND TRIBUNAL	May 27, 2008
G S CHIKKAMASAIAH Vs. T VENKATESH	October 21, 2008
G S PRASANNA KUMAR Vs. KARNATAKA STATE POLLUTION	November 4, 2008
G SOMASHEKARA Vs. STATE OF KARNATAKA	June 10, 2008
G V SRIRAMA Vs. RETURNING OFFICER	September 19, 2008
G VEERANNA Vs. JOINT REGISTRAR	November 24, 2008
G. Rathnavati Rao and others Vs. The Land Tribunal and others	May 27, 2008
G. Ravishankar S/o Late S.K. Govindaraj Vs. Karnataka State Council for Science and Technology (A Reg. Society under the Karnataka Societies Registration Act, 1960) Indian Institute of Science, rep by its Secretary The Special Officer/Executive	October 3, 2008
G.S. Ravindra and another Vs. Union of India and others	May 29, 2008
GANAPATHI S O HANUMANTH NAIK Vs. LAND TRIBUNAL	May 28, 2008
GANAPATI Vs. SUKRI	March 11, 2008
Gangambika Vs. Income Tax Officer	February 29, 2008
GANGAMMA Vs. DEPUTY COMMISSIONER	November 7, 2008
GANGAVVA Vs. NINGVVA	January 30, 2008
GANGAVVA THOTAGI Vs. STATE OF KARNATAKA	October 22, 2008
GAYATRI GARMENTS Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	January 22, 2008
GEETHA Vs. G K SUBRAHMANYA	May 26, 2008
GEMINI DISTILLERIES LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD	June 25, 2008
GENU ALIAS GANU Vs. JALABAI	November 7, 2008
Ghatge Karkera Power Industries Vs. Additional Commissioner of Commercial Taxes and another	October 13, 2008
GIRIJA Vs. SHIVAKUMAR	July 30, 2008
GIRIYAPPA GOWDA Vs. STATE OF KARNATAKA	March 25, 2008
GOKALDAS EXPORTS (P) LTD Vs. UNION OF INDIA	January 24, 2008
GOKALDAS EXPORTS (P) LTD Vs. UNION OF INDIA	August 13, 2008
GOOD SAMARITAN EDUCATION SOCIETY Vs. STATE OF KARNATAKA BY ITS SECRETARY PRIMARY EDUCATION BANGALORE	October 20, 2008
Good Samaritan Education Society, Good Samaritan English School by its Secretary Rev. P.K. Mahendra Dass S/o late Paul Dharmalingam and others etc. etc. Vs. State of Karnataka-by its Secretary Primary Education and others etc. etc.	October 20, 2008
GOPAL DATTU PAWAR Vs. GOPAL COMMISSIONER BELGAM DISTRICT	September 24, 2008
GOVIND BELGAUM DISTRICT Vs. KARNATAKA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY	July 28, 2008
GOVINDA RAJU Vs. EXECUTIVE OFFICER	April 8, 2008
GOVINDARAJU Vs. STATE OF KARNATAKA	October 3, 2008
GOVINDEGOWDA Vs. STATE OF KARNATAKA	November 11, 2008
GOWRAMMA Vs. JAYAMMA	May 28, 2008
GRAMA DEVATHE SRI RENUKA Vs. COMMISSIONER HINDU	September 23, 2008
GREAT EASTERN SHIPPING CO LTD Vs. NEW MANGALORE POINT TRUST	February 27, 2008
GREGORIOUS ORTHODOX CATHEDRAL Vs. AGA ALI ASGAR WAKF	June 2, 2008
GUJARAT LIQUI PHARMACAPS PVT LTD Vs. SECRETARY DEPARTMENT HEALTH AND FAMILY WELFARE SERVICE	November 3, 2008
GULF OIL CORPORATION LIMITED Vs. STATE OF KARNATAKA	February 13, 2008
GURAPPA Vs. GOUDAPPAGOUDA	March 26, 2008
GURUBASAPPA Vs. STATE OF KARNATAKA	October 24, 2008
GURUDEVA INDUSTRIES Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL MARKETING	February 13, 2008
GURUKULA EDUCATION TRUST R KUVEMPU NAGAR Vs. THE SECRETARY TO GOVERNMENT PRIMARY AND SECONDARY EDUCATION	July 11, 2008
GURUPADAYYA Vs. LAND TRIBUNAL	March 31, 2008
GURUSIDDAPPA MOOLAGI Vs. DEPUTY REGISTRAR	October 24, 2008
H A GOPINATH Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE DEVELOPMENT AUTHORITY BANGALORE	November 6, 2008
H A SIDDIQUI Vs. STATE OF KARNATAKA	November 3, 2008
H ABDUL RASHEED Vs. MADRASA E ARABIA	October 16, 2008
H C SIDDARAMAIAH Vs. D KRISHNAPPA	July 14, 2008
H E RAJASHEKARAPPA Vs. STATE PUBLIC INFORMATION OFFICER	July 1, 2008
H P MUDLAPPA Vs. CHIF ENGINEER ELECL BESCOM	February 5, 2008
H R HALAPPA Vs. H DEVARAJU	September 25, 2008
H S LKSHMAMMA Vs. K K AHAMMED KUTTY	June 9, 2008
H S PRASANNAKRISNAMURTHY Vs. STATE OF KARNATAKA	February 15, 2008
H S SATISH BABU Vs. K L SRINIVASAN	October 24, 2008
H SRINIVAS REDDY Vs. MANAGEMENT OF BMTC BANGALORE	September 19, 2008
H T GANESH Vs. STATE OF KARNATAKA	October 23, 2008
H. MOHANLAL S/O LATE M. HARAKCHAND, MOHAN CLOTH CORPORATION Vs. B.N. VENKATA SUBBA RAO	May 30, 2008
H.S. Satish Babu Public Information Officer Vs. Sri K.L. Srinivasan and The State Information Commission rep. by its State Chief Information Commissioner	October 24, 2008
HANUMAPPA Vs. CHIKKANNAIAH	August 28, 2008
HARI D ANKOLIKAR Vs. DIRECTOR	September 17, 2008
HARI MILLS PRIVATE LTD Vs. HANUMANTH REDDY AND COMPANY	February 27, 2008
HARIKISHAN Vs. RAMESH	February 14, 2008
HARIRAM KRISHNA IYER Vs. STATE BANK OF INDIA	December 18, 2008
HARISH D V Vs. STATE	June 9, 2008
Haveri Swamirayachar S/o Subannachar, Principal Civil Judge (Senior Division) and Chief Judicial Magistrate Vs. The State of Karnataka represented by its Secretary, Department of Personnel and Administrative Reforms, The High Court of Karnataka	June 30, 2008
HEMAVATHI Vs. NEW INDIA ASSURANCE	September 12, 2008
HENNUR BANASWADI Vs. COMMISSIONER OF COMMERCIAL	August 20, 2008
HENSEL INDIA PVT LTD Vs. MINISTRY OF FINANCE, DEPT OF REVENUE	July 15, 2008
HIGH COURT OF KARNATAKA Vs. C RANGAPPA	June 13, 2008
HILARY MASCARENHAS Vs. M SANJEEVA SHETTY	July 31, 2008
HINDUSTAN PETROLEUM Vs. SRINIVASA REDDY	September 25, 2008
Hindustan Unilever Limited Vs. Deputy Commissioner of Commercial Taxes (Transition 1) and another	January 3, 2008
HONNAPPA Vs. LAND TRIBUNAL SEDAM	March 12, 2008
HONNAPPA Vs. STATE OF KARNATAKA	July 17, 2008
HONNURAPPA Vs. R MASTHAN	March 4, 2008
HOYSALA PLANTATIONS Vs. KARNATAKA STATE	September 10, 2008
HUBLI DHARWAD MUNICIPAL Vs. CHANDRASHEKAR	March 7, 2008
HUBLI FOREST CONTRACTOR AND TIMBER MERCHANTS ASSOCIATION LTD Vs. HUBLI DHARWD MUNICIPAL CORPORATION	February 13, 2008
HUVAKKA Vs. VISHWANATH	November 4, 2008
HYDERSAD ABDULNABI MANIYAR Vs. WALIAHMED ABDULNABI	March 3, 2008
I R NARAYAN Vs. YARAM RAMANA	June 17, 2008
Ibrahim S/o Hussan Tharthari, Chairman Chingisha Darga and Sirajasab S/o Abdul Sab Momin, Member of Committee of Management of Chingisha Darga Vs. The Karntaka Wakf Board by its Secretary, Bajapur Dist Wakf Committee Jod Gumbaj by its Chairman,	February 26, 2008
IBRAHIMSAB Vs. KASHIMSHA	February 26, 2008
In Re: Mysore Cements Ltd. Vs.	June 26, 2008
INDIA HERITAGE FOUNDATION Vs. STATE OF KARNATAKA	July 3, 2008
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. VISHNU KALLURAYA	June 27, 2008
INDO NISSIN FOODS LIMITED Vs. INCOME TAX OFFICER	January 30, 2008
INDU JAIN Vs. STATE OF KARNATAKA	January 22, 2008
INDUBAI Vs. NINGOUDA MALAGOUDA PATIL	December 18, 2008
INSTITUTE FOR SOCIAL AND ECONOMIC Vs. SIDDIAH SHETTY	April 17, 2008
ISHWARA GOWDA Vs. SIDDESHWARA SWAMI	August 13, 2008
ISMAIL P JALAGERI Vs. STATE OF KARNATAKA	July 18, 2008
ITI EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	September 12, 2008
J M C PROJECTS Vs. DEPUTY COMMISSIONER	December 16, 2008
J S PARAMESH Vs. INDRAMMA	June 19, 2008
J T SURAPPA Vs. SATCHIDHANANDENDRA SARASWATHI	April 16, 2008
J YAGAPPA Vs. SUBBARAYAPPA	February 27, 2008
J.C. Industries Vs. State of Karnataka	July 2, 2008
JAFAR SADDIQ Vs. STATE OF KARNATAKA	November 20, 2008
JAGADISH CHIDANAND KORE Vs. STATE OF KARNATAKA	August 29, 2008
JAGADISH CHIDANAND KORE Vs. STATE OF KARNATAKA BY CHIKODI POLICE	September 17, 2008
Jamia Masjid Vs. K.V. Rudrappa by L.Rs.	July 2, 2008
JAMIA MASJID GUBBI Vs. K V RUDRAPPA	July 2, 2008
JANAPRIYA ENGINEERS SYNDICATE (INDIA) PRIVATE LIMITED, BANGALORE Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE AND ORS.	July 21, 2008
JAYAKANTH Vs. STATE OF KARNATAKA	July 2, 2008
JAYALAKSHAMMA Vs. N SRINIVASA SASTRY	February 21, 2008
JAYAMMA Vs. STATE OF KARNATAKA	June 17, 2008
JAYAMMA Vs. ASSISTANT REVENUE OFFICER	September 25, 2008
JOINT DIRECTOR SUB REGIONAL OFFICER Vs. BELGUM DIST CO OPERATIVE MILK PRODUCER SOCIETIES UNION LTD	March 7, 2008
JUVAM BOUTHIS PINTO Vs. NONU MOLIY	February 12, 2008
K BASAVARAJA Vs. REGISTRAR GENERAL	March 20, 2008
K C CHANDRASHEKAR RAJU Vs. D VENKATESH	January 18, 2008
K C LAXMANA Vs. K C CHANDRAPPA GOWDA	October 3, 2008
K G RAJASHEKAR Vs. STATE OF KARNATAKA	June 24, 2008
K G SRIKANTH RAO Vs. TAHSILDAR BANGLORE SOUTH TALUK	December 16, 2008
K HANUMANTHAIAH Vs. NARASIMHAIAH	June 9, 2008
K JAGDISH PONRAJ Vs. A MUNIRAJU	December 4, 2008
K K BUILDERS Vs. STATE OF KARNATAKA	November 18, 2008
K KRISHNAMURTHY Vs. SECRETARY	September 5, 2008
K L RAMACHANDRA Vs. STATE OF KARNATAKA	March 4, 2008
K L SHIVANANJAMURTHY Vs. K L NAGARAJ ALIAS K KAREHALLI	August 7, 2008
K N KAMALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY	July 17, 2008
K N KRISHNA MURTHY Vs. G K SRIDHAR	August 1, 2008
K N PRABHUSWAMY Vs. STATE OF KARNATAKA	August 13, 2008
K N SRINIVAS MURTHY Vs. K N VENKATANAGA	February 28, 2008
K NARAYANA NAYAK Vs. M SHIVARAMA SHETTY	April 11, 2008
K P PRABHAKAR Vs. DEPUTY CONSERVATOR OF FOREST	September 24, 2008
K RANGANATH Vs. STATE OF KARNATAKA	December 4, 2008
K S NAGANNA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD	June 25, 2008
K S PREETHAM BHARGAV Vs. S BRR MAHAJAN FIRST GRADE COLLEGE	October 30, 2008
K S SHIVANANDAIAH Vs. DISTRICT REGISTRAR OF CO-OPERATIVE SOCIETIES TUMKUR	July 14, 2008
K SHASHIDHAR Vs. MANAGING DIRECTOR BESCOM BANGALORE	March 6, 2008
K SHIVARAM SHETTY Vs. STATE	February 27, 2008
K SWARNALATHA Vs. KARNATAKA STATE	September 30, 2008
K T KRISHNEGOWDA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MYSORE DIVISION	September 15, 2008
K THIMMEGOWDA Vs. B S NAGARAJ RAO	March 18, 2008
K TRUPTI REDDY Vs. MANAGING DIRECTOR KARNATAKA NIRAVARI NIGAM LTD	October 17, 2008
K VENKATESH Vs. PRINCIPAL HOME SECRETARY GOVERNMENT OF INDIA	June 16, 2008
K.K. Builders Civil Engineering Contractors rep. by its Managing Partner K.K. Mohan Das S/o K.K. Kunhi Raman Vs. State of Karnataka rep. by its Secretary to Government Department of Public Works, The Chief Engineer Karnataka Public Works Ports a	November 18, 2008
K.T. Krishnegowda S/o Late Thimmegowda Vs. The Joint Registrar of Co-op Societies, Mysore Division, The Deputy Registrar of Co-operative Societies Mysore Division, Taluk Co-operative Agricultural and Rural Development Bank Ltd. by its Manager an	September 15, 2008
Kailashi Devi G. Agarwal Vs. Income Tax Officer	September 22, 2008
KALAVATHI S NERGI Vs. DISTRICT COMMISSIONER UDUPI	November 14, 2008
KALU SANIL Vs. UNION OF INDIA	September 4, 2008
KANNIKAPARAMESHWARI CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA DEPARTMENT OF CO OPERATION	June 24, 2008
KAREEM Vs. STATE	September 18, 2008
Karigowda S/o Urgegowda Vs. The Special land Acquisition Officer, The Executive Engineer and The Managing Director Irrigation Board	January 23, 2008
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS EMPLOYEES Vs. NATIONAL COMMISSION SOR SCHEDULED	May 29, 2008
KARNATAKA BOARD OF WAKFS Vs. LAND TRIBUNAL	July 24, 2008
KARNATAKA HOROLOGICALS LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD	October 20, 2008
KARNATAKA INTERNATIONAL EDUCATION TRUST Vs. BANGLORE UNIVERSITY BANGLORE	September 17, 2008
KARNATAKA POWER CORPORATION LTD Vs. G G BHAT	February 8, 2008
KARNATAKA PUBLIC SERVICE COMMISSION BANGALORE Vs. N T MADHUSUDAN	June 8, 2008
KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL COLLEGES Vs. PG PARVATHI	July 2, 2008
Karnataka State Agro Corn Products Ltd. Vs. Deputy Commissioner of Income-tax	February 28, 2008
KARNATAKA STATE BOARD OF WAKFS Vs. LAND TRIBUNAL SINDANUR	January 4, 2008
KARNATAKA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY Vs. G RAVISHANKAR	October 31, 2008
KARNATAKA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY, BANGALORE AND ORS Vs. C RAVISHANKAR	October 3, 2008
KARNATAKA STATE INDUSTRIALINVESTMENT AND DEVELOPMENT CORPORATION Vs. KARNATAKA HOROLOGICALS LIMITED	January 4, 2008
Karnataka State Level Advocates Clerks Association (R) Vs. State of Karnataka and another	April 16, 2008
KARNATAKA STATE LEVEL ADVOCATES' CLERK'S ASSOCIATION Vs. STATE OF KARNATAKA	April 16, 2008
KARNATAKA STATE ROAD Vs. MAHADEV	September 8, 2008
KARNATAKA UNIVERSITY Vs. TIRAKAPPA HANUMANTAPPA SUNAGAR	January 18, 2008
KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION BANGALORE Vs. COMMISSIONER OF INCOME TAX	August 4, 2008
Kashamma Vs. Mahadevappa and others	October 13, 2008
KASHINATH BIJAPUR DISTRICT Vs. MANAGING DIRECTOR REPRESENTED BY ITS COMPANY SECRETARY	November 14, 2008
KATTE RANGANATHASWAMY VIDHYA SAMSTHE Vs. DISTRICT REGISTRAR OF SOCIETIES CHITRADURGA DISTRICT	September 1, 2008
KEMPANARASIMHAIAH Vs. P RANGARAJU	September 17, 2008
KENCHAPPA HIGH SCHOOL, BELLARY Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS	July 21, 2008
KENCHEGOWDA Vs. K B KRISHNAPPA	February 2, 2008
KENCHEGOWDA Vs. K B KRISHNAPPA	February 14, 2008
KHAITAN ELECTRICALS LIMITED Vs. UNION OF INDIA	April 2, 2008
KHAJA BEE Vs. JAMIA MAJEED	February 15, 2008
KHIMAJI MANJI PATEL Vs. KARNATAKA POWER TRANSMISSION CORPORATION	May 29, 2008
KIRLOSHAR ELECTRIC CO LTD Vs. DAYANANDA BENGRE	September 15, 2008
KIRLOSKAR BROTHER LTD Vs. KARNATAKA NIRAVARI NIGAM LTD	November 10, 2008
Kirloskar Electric Company Ltd. A Company incorporated under The Mysore Companies Act, 1956 represented by its Company Secretary Vs. Sri Dayananda Bengre (Since deceased, represented by his LRs. Smt. Sarojini D. Bengre, W/o late Dayananda Bengre	September 15, 2008
KITTUR YASMIN RIYAZ Vs. DEPUTY COMMISSIONER UTTARA KANNADA DISTRICT	November 27, 2008
KODDI NAGAPPA DECEASED Vs. HAMPAMMA	March 19, 2008
KOTRABASAPPA Vs. KARNATAKA HOUSING BOARD	June 23, 2008
KRISHANA PRAKASH Vs. STATE OF KARNATAKA	June 6, 2008
Krishna Bhat (deceased) by his L.R. Vs. State through Land Tribunal and others	June 12, 2008
KRISHNA FISHERMAN CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	October 3, 2008
KRISHNA SWAMY Vs. BYRAMMA	August 26, 2008
KRISHNAGOWDA Vs. CHIEF ENGINEER	February 7, 2008
KRISHNENDU HAIDER Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY	June 24, 2008
KUMAR Vs. STATE OF KARNATAKA	October 24, 2008
KUMAR PRAMOD KURDIKERI Vs. POLICE COMMISSIONER	August 27, 2008
KUNTEGOWDA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT	November 12, 2008
KUSHAL INDUSTRIES ASSOCIATION MANGALORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS IV MANGALORE	June 26, 2008
L M GLASFIBER GENERAL EMPLOYEES UNION Vs. ASSISTANT LABOUR COMMISSIONER	March 7, 2008
L R GANGADHARAPPA Vs. ASSISTANT COMMISSIONER	July 1, 2008
L.M. Glasfiber General Employees Union rep. by its General Secretary Sri C.M. Prasanna Vs. The Assistant Labour Commissioner and Conciliation Officer and The Management, L.M. Glasfiber India Pvt. Ltd.	March 7, 2008
Lakke Gowda Vs. H. Visveswara Jois (Dead) by L.Rs and others	July 28, 2008
LAKSHMAMMA Vs. NAGARAJ K	August 21, 2008
LAKSHMANA NAYAKA Vs. NANJUNGUD	June 13, 2008
LAKSHMI G BHAT Vs. SECRETARY	June 30, 2008
LAKSHMINARAYANA SONY Vs. C BASHA	April 11, 2008
LALITHA SASTRY Vs. STATE OF KARNATAKA	September 22, 2008
LALITHAMMA Vs. DEPUTY COMMISSIONER DAVANGERE DISTRICT	December 11, 2008
LAMINA INTERNATIONAL Vs. COMMISSIONER OF C EX , BANGALORE-III	July 14, 2008
LAND ACQUISITION OFFICER Vs. MARUTI BABU TAKALE	February 15, 2008
LINGAMMA Vs. GANGADHARAIAH	February 22, 2008
M B SIDDARAJU Vs. MANAGEMENT OF POWERGEAR LIMITED	September 5, 2008
M C CHAITHRA Vs. STATE OF KARNATAKA	March 27, 2008
M C VENKATESH Vs. TAHSILDAR	June 20, 2008
M CHANDRASHEKAR Vs. M CHANNABASAVARADHYA	August 30, 2008
M CHANDRASHEKHAR Vs. T R ASWATHANARAYANA RAO	February 25, 2008
M ETHIRAJ Vs. SMT FARIDA KHANUM	June 9, 2008
M G SIDDAVEERAPPA Vs. DEPUTY REGISTRAR	August 8, 2008
M K RAMACHANDRA GUPTA Vs. BANGALORE DEVELOPMENT AUTHORITY	June 17, 2008
M KRISHNAMURTHY Vs. KRISHNAMURTHY	March 28, 2008
M L VARIJA NALIGE Vs. K C KARMAN	November 14, 2008
M MAHALINGAM Vs. SHASHIKALA	February 19, 2008
M MENAKA Vs. SIDDALINGAIAH	February 5, 2008
M P SANATHKUMAR Vs. RADAKRISHNA NAYAK	June 17, 2008
M R K TRANSPORTATION KOLAR Vs. BHARAT PETROLEUM CORPORATION LIMITED CHENNAI	September 4, 2008
M R LAKSHMANAPPA Vs. RAMACHANDRA BHAT	January 11, 2008
M RATHNAM Vs. SUSHEELAMMA	October 1, 2008
M S CHALUVAIAH Vs. M C KRISHNA	June 25, 2008
M S DESAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 31, 2008
M S HEGDE NAGARE Vs. STATE OF KARNATAKA	June 30, 2008
M S PADMARAJAIAH Vs. SECRETARY DEPARTMENT	September 1, 2008
M S SRINIVASAMURTHY Vs. BHARATH PETROLEUM CORPORATION LTD	March 11, 2008
M S VISHWANATH Vs. DEPUTY COMMOSSIONER FOR TRANSPORTS BANGALORE DIVN	March 3, 2008
M SHASHIKUMAR Vs. MANAGEMENT OF BPL LTD	September 12, 2008
M SRVAR KHAN Vs. STATE OF KARNATAKA	August 8, 2008
M T BELLIAPPA Vs. STATE OF KARNATAKA	January 10, 2008
M V AMAR SHETTY Vs. CHIEF COMMISSIONER OH INCOME TAX NAVANAGAR HUBLI	June 2, 2008
M V KASTURI Vs. STATE OF KARNATAKA	April 17, 2008
M V THIMMAIAH Vs. STATE OF KARNATAKA	June 10, 2008
M VENKATARAMANAPPA Vs. CHANCELLOR BANGALOUR UNIVERSITY	March 4, 2008
M. Shivanna and another Vs. Deputy Commissioner of Income-tax	February 12, 2008
M.D. Book Centre Vs. State of Karnataka	June 12, 2008
M.D. Uthaiah (Deceased) by L.Rs Vs. Mandepanda Aiyanna and others	July 29, 2008
MADAMMA Vs. STATE OF KARNATAKA	October 17, 2008
MADAMMA Vs. STATE OF KARNATAKA	October 7, 2008
MADHUSUDANANANDAPURI SWAMIJI OF OMKARASHRAMA SRINIVASAPURA Vs. ASSISTANT COMMISSIONER SUB-DIVISIONAL MAGISTRATE BANGLORE SOUTH SUB DIVISIONAL	February 13, 2008
Madhusudanandapuri Swamiji Vs. The Assistant Commissioner/Sub-Divisional Magistrate and others	February 13, 2008
MAGAMMA ALIAS NAGARATHNA Vs. R CHANDRAMMA	January 14, 2008
MAHADEVA Vs. VASANTHA KUMAR	October 21, 2008
MAHADEVAMMA Vs. JAVARAMMA GUNDAMMA DEAD	December 17, 2008
MAHADEVAPPA Vs. STATE OF KARNATAKA	February 8, 2008
MAHADEVASWAMY Vs. KARNATAKA POWER TRANSMISSION CORPORATION	December 1, 2008
MAHANTH REDDY GULBARGA DISTRICT Vs. KARNATAKA STATE DIPLOMA IN NURSING EXAMINATION BOARD THROUGH ITS SECRETARY	August 1, 2008
MAHESHWARI GAS AGENCY Vs. DEPUTY COMMISSIONER	December 12, 2008
MALAKARI Vs. STATE OF KARNATAKA	January 14, 2008
MALAPRABHA SHRIKANT MADAR Vs. ASSISTANT COMMISSIONER	October 21, 2008
MALIPATIL BASAVARAJAPPA Vs. SARVAMANGALAMMA	December 19, 2008
MALLAMMA Vs. CHANNEGOWDA	November 3, 2008
MALLAYYA Vs. MAHADEVI	June 24, 2008
MALLIKARJUN Vs. GENERAL MANAGER	September 12, 2008
MALLIKARJUN MALLUR Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE	August 26, 2008
MALLIKARJUNA Vs. SHIVASHARANAPPA	November 7, 2008
MALU SLEEPERS PRIVATE LIMITED Vs. UNION OF INDIA	April 1, 2008
Mamta Exports (P) Ltd. Vs. Joint Dgft	August 25, 2008
MANAGEMENT OF AMCO BATTERIES LIMITED Vs. C K PONNAPPA	October 31, 2008
MANAGEMENT OF AMRUTHASHRI VIDYA SAMSTHE TUMKUR Vs. R NARAYANASWAMY	August 21, 2008
MANAGEMENT OF BHARTIYA RESERVE BANK NOTE MUDRAN LTD Vs. P SHANMUGA PRABHU	April 10, 2008
MANAGEMENT OF COSMOS Vs. K G SATISH	September 20, 2008
MANAGEMENT OF M S POWERGEAR LIMITED Vs. M B SIDDARAJU	February 29, 2008
MANAGEMENT OF M/S KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD Vs. RANGAMUTHAPPA	January 3, 2008
MANAGEMENT OF MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. BHUJANGA	November 5, 2008
MANAGER NATIONAL INSURANCCE CO LTD Vs. SHEELA	July 30, 2008
MANAGER NATIONAL INSURANCE COMMANY LIMITED Vs. MAHABOOBA BI	February 8, 2008
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAHESH	March 26, 2008
MANAGING DIRECTOR Vs. MANJEGOWDA	February 25, 2008
MANAGING DIRECTOR ADARSH FILM INSTITUTE Vs. M K SHARADA	December 1, 2008
MANAGING DIRECTOR KRISHNA BHAGYA JALA NIGAM LTD Vs. ALLABAKSH	January 9, 2008
MANAGING DIRECTOR KRISHNA BHAGYA JALANIGAM Vs. MEHBOOBSAB	January 23, 2008
MANAGING DIRECTOR NORTHWESTERN KARNATAKA ROAD TRANSPORT CORPORATION Vs. FAKIRAPPA	March 11, 2008
MANAGMENT OF KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD Vs. RANGAMUTHAPPA	March 1, 2008
MANAGMENT OF MANGLORE CHEMICALS AND FERTILIZERS LTD Vs. BHUJANGA	November 15, 2008
MANAORANJITHAM Vs. STATE OF KARNATAKA	October 22, 2008
MANGALORE CATHOLIC CO-OPERATIVE BANK LTD Vs. REGIONAL TRANSPORT OFFICER AND TAXATION AUTHORITY	June 23, 2008
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. MCF WORKERS UNION	February 26, 2008
MANGALORE URBAN Vs. LEELAVATHI	September 9, 2008
MANJAPPA Vs. STATE OF KARNATAKA	October 21, 2008
MANOHAR CHATLANI ALIAS MANU Vs. CENTRAL BUREAU OF INVESTIGATION	February 14, 2008
MIRZA YUSUF BAIG Vs. STATE OF KARNATAKA	June 4, 2008
MMS EXPORTS PVT LTD Vs. APPAREL EXPORT PROMOTION COUNCIL	January 16, 2008
MOHAMMAD BASHU Vs. HOSPET BAR ASSOCIATION	August 25, 2008
MOHAMMAD RAFIQ B Vs. ABDUL SALAM	July 16, 2008
MOHAMMED NASRULLA SHERIFF Vs. AZRA SHAMEEM	September 20, 2008
MOHAMMED NAWAZ Vs. STATE OF KARNATAKA	July 31, 2008
MOHAMMED YASSER Vs. VISHVESWARAYA TECHNOLOGICAL UNIVERSITY	October 24, 2008
MOHAN Vs. REKHA	July 17, 2008
Mohan Vs. Rekha	June 17, 2008
MOHAN ALUMINIUM PVT LTD Vs. DY COMMR OF C EX (LEGAL), BANGALORE-I	August 19, 2008
MOHANLAL Vs. M SUBRAMANI	May 28, 2008
MOHINI DEVI CHOPRA Vs. DIRECTORATE OF CIVIL RIGHTS ENFORCEMENT	October 14, 2008
MOTOR INDUSTRIES CO LTD Vs. N CHINNUSWAMY	November 5, 2008
Motor Industries Co. Ltd. Vs. Commissioner of Income Tax and another	January 22, 2008
Motor World Limited Vs. Commissioner of Commercial Taxes	February 1, 2008
MSPL LTD Vs. STATE OF KARNATAKA	August 7, 2008
MUDDAPPA Vs. MALLAPPA	February 26, 2008
MUKKADAN MARINE EXPORTS P. LTD. Vs. THOMAS CHACKO	June 17, 2008
MULDER INDIA PVT LTD Vs. ALEMBLE GLASS INDUSTRIES	May 29, 2008
MUNINARASAMMA Vs. STATE OF KARNATAKA	November 4, 2008
MUNIRATHNAMMA Vs. K G VENKATESHWARULU	September 25, 2008
MUNIYAMMA Vs. S CHANDRAKAR	March 13, 2008
MUNIYAPPA Vs. KENDAMMA	March 28, 2008
MUTTAVVA HAVERI DIST Vs. ASST COMMISSIONER SAVANUR	October 21, 2008
Muttavva W/o Anandappa Janigeri Member and President of Hirekanagai Grama Panchayathi Vs. The Asst. Commissioner, Hirekanagai Gramapanchayathi, Maruthi Basavanthappa Doddakurubar and Smt. Renuka Fakkikeerappa	October 21, 2008
MYSORE SPUN SILKS PRIVATE LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION	January 10, 2008
MYSORE URBAN DEVELOPMENT AUTHORITY MYSORE Vs. INCOME TAX OFFICER TDS MYSORE	June 6, 2008
N C R CORPORATION INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	September 10, 2008
N G E F LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION BANGLORE	September 12, 2008
N G PUTTASWAMY Vs. TAHSILDAR AND RETURNING OFFICER	April 16, 2008
N G SAMARAJU Vs. V V PATIL	August 29, 2008
N HASAINAR Vs. M HASAINAR	July 25, 2008
N KASINATH Vs. ARUN R RAWELL	February 5, 2008
N P AMRUTHES Vs. PRINCIPAL SECRETARY CHANCELLOR UNIVERSITY SECTION	March 11, 2008
N R NARAYANA MURTHY Vs. H N NANJEGOWDA	February 6, 2008
N RUKMINI Vs. P PUTTASWAMI	November 27, 2008
N S GEETHA Vs. B RAGHUVEER	March 14, 2008
NAGAMMA Vs. STATE OF KARNATAKA	February 27, 2008
NAGAPPA Vs. STATE OF KARNATAKA	July 28, 2008
NAGARAJA Vs. LAKSHMINARAYANAMMA	April 8, 2008
NAGARATNA Vs. ELECTION OFFICER JADKAL GRAM PANCHAYATH	July 3, 2008
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LTD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD	January 24, 2008
NANJAMMA Vs. AKKAYAMMA	March 12, 2008
NANJAPPA Vs. NANJAPPA	April 4, 2008
NANJAPPA Vs. GOVERNMENT OF KARNATAKA	November 24, 2008
NARAPPA GOUDA Vs. TULASAWWA	December 19, 2008
NARAYAN YESHWANTH KAPOLKAR Vs. STATE OF KARNATAKA	March 12, 2008
NARENDRA SHIVARAM KUNDAPURKAR Vs. STATE OF KARNATAKA	July 25, 2008
NASREEN BANU Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD BELLARY	June 20, 2008
NATIONAL CO OPERATIVE BANK LIMITED Vs. M V RANGACHAR	June 12, 2008
NATIONAL EDUCATION FOUNDATION Vs. SPECIAL LAND ACQUISITION OFFICER	February 4, 2008
NATIONAL INSURANCE CO LTD Vs. HONNAPPA	January 16, 2008
NATIONAL INSURANCE CO LTD Vs. RENUKA	June 17, 2008
NATIONAL INSURANCE CO LTD Vs. PATTABHI RAMAIAH	July 29, 2008
NATIONAL INSURANCE CO LTD Vs. Y RAMAKRISHNA	December 19, 2008
NATURAL REMEDIES PVT LTD Vs. COMMISSIONER OF LABOUR IN KARNATAKA	December 8, 2008
NAYANA B MEHTA Vs. BANGLORE DEVLOPMENT AUTHORITY	November 4, 2008
NEELA Vs. SAROJA	February 14, 2008
NEELAKANTH PUNNAPPA HALABHAVI Vs. STATE OF KARNATAKA	June 3, 2008
NEW INDIA ASSURANCE CO Vs. JAYSHREE ALIAS LAXMI	October 24, 2008
NEW INDIA ASSURANCE CO LIMITED Vs. NASEEMBANU	September 26, 2008
NEW INDIA ASSURANCE CO LIMITED Vs. MANOHAR	September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. CHIKKAPPAIAH ALIAS CHIKKAPPA	July 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHANTHA	March 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. GAJANAN D DENGI	March 20, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL BHASHEER BASHEER	September 24, 2008
NEW KIRAN CASHEWS Vs. UNION OF INDIA	January 21, 2008
NINGAPPA MUDDE Vs. LEELAVATHI	October 16, 2008
Nisar Ahmed S/o Late Sheik Mahaboob Vs. Sri V.T. Jayavelu S/o V.M. Thirugnana Chetty	May 30, 2008
NORTH WEST KARANATAKA ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER	February 25, 2008
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. DUNDAPPA JYOTI NAVALE	January 2, 2008
NSOFT INDIA SERVICE PVT LTD Vs. BESCOM LTD	July 23, 2008
O K DEVAKI Vs. STANDARD CHARIERED BANK	June 19, 2008
O.S.C. Educational Society Vs. Emmanuel Lalith Kumar	June 2, 2008
OFFICERS TAILORING HOUS Vs. DEPUTY DIRECTOR ESI CORPORATION	October 22, 2008
Official Liquidator of Kadambi Electronics Private Limited (In Liquidation) Vs. K. Damodar and another	November 24, 2008
OMANA CHETAN Vs. S S RANGEGOWEDA	February 1, 2008
ONKARAPPA CHANDAPPA BIRADAR Vs. DHAREPPA	February 7, 2008
ORIENTAL INSURANCE CO LTD Vs. CHENNAPPA SHETTIGAR	December 16, 2008
ORIENTAL INSURANCE CO LTD Vs. AKKAYAMMA	September 5, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. ABRAHAM PHILLIP PARSHA	September 26, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIVAMMA	January 25, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARASWATHAMMA	January 22, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. SHARADA G	November 14, 2008
ORIGINAL INSURANCE COMPANY LIMITED Vs. KULLEGOWDA	January 25, 2008
P B MAHISHI Vs. T V MOHANDAS	September 20, 2008
P JANAKARAJ Vs. S BALASUBRAHMANYA	January 9, 2008
P NAGARAJA Vs. STATE	July 28, 2008
P P CHAAMI Vs. STATE OF KARNATAKA	March 24, 2008
P R RAMESH Vs. STATE OF KARNATAKA	July 2, 2008
P S PATIL Vs. LAKHAMAPPA	November 18, 2008
P SATYA NARAYANA Vs. C H JAYATHERTHA	November 26, 2008
P V SRINIVASA SHETTY Vs. SUNIL TRANSPORT COMPANY	July 9, 2008
P.G. Parvathi D/o. P.M.K. Bharga Raju, Dr. Hariprasad Rao Raju S/o. Lakshmaiah Naidu and Dr. T.R. Shyam Prasad S/o. T.L. Rangaiah Shetty Vs. The State of Karnataka by its Secretary, Medical Education and others	July 2, 2008
P.S. Patil, registered Firm by its Partners, Sattyagouda Paragouda Patil, Malagouda Paragouda Patil and Shivagouda Paragouda Patil Vs. Lakhamappa Kallappa Khot, A registered Firm by its partners, Lakhamappa Kallappa Khot, Basavaraj Lakhamappa Kh	November 18, 2008
PADAMA JALAN Vs. STATE OF KARNATAKA	June 17, 2008
PADMARJAIAH Vs. SECRETARY DEPARTMENT OF FINANCE BANGALORE	September 1, 2008
PANAHMAL INDUSTRIAL CORPN SHAKTHINAGAR Vs. SECRETARY KARNATAKA ELECTRICITY REGULATORY COMMISSION BANGALORE	June 16, 2008
PANDURANG ALIAS SATHYABOTH Vs. STATE OF KARNATAKA	February 13, 2008
PAPANNA Vs. VENKATASWAMY	August 21, 2008
PAPANNA Vs. CHITRA ANNASWAMY	August 13, 2008
PARAPPA Vs. BHIMAPPA	February 8, 2008
PARAVATHAMMA Vs. SPECIAL DEPUTY COMMISSIONER	September 30, 2008
PARVATAGOUDA NINGANAGOUDA PATIL Vs. GUDDAPPA	August 26, 2008
PARVATHIBAI Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 27, 2008
PATCHIAMMAL Vs. K C SRIRAMALU	June 12, 2008
PEOPLE CHARITY FUND Vs. K RAGHAVA REDDY	June 13, 2008
PHILLIP DESOUZA Vs. STATE OF KARNATAKA	March 14, 2008
PISTA BAI Vs. BANGALORE MAHANAGARA PALIKE BANGALORE	May 27, 2008
Pista Bai W/o Late H. Bhavarlal and others Vs. Bangalore Mahanagara Palike rep. by its Commissioner and others	May 27, 2008
POWER CELL BATTERY KARMIKARA Vs. PRINCIPAL SECRETARY	April 15, 2008
PRAKASH Vs. DISTRICT MAGISTRATE	January 4, 2008
PRAKASH CHAND Vs. COMMISSIONER BANGALORE	September 4, 2008
PRAKRITH BUILDERS PVT LTD Vs. STATE OF KARNATAKA	August 11, 2008
PRASAD TECHNOLOGY PARK PRIVATE LIMITED Vs. SUB REGISTRAR KRISHNARAJAPURAM BANGALORE AND ANOTHER	July 22, 2008
PREETHAM BHARGAV K S Vs. S B R R	October 31, 2008
PRESSY PINTO Vs. RONY MAXIM PINTO	September 12, 2008
PROF G SHAINESH Vs. STATE OF KARNATAKA	June 30, 2008
PUTTAMMA Vs. STATE OF KARNATAKA	December 10, 2008
PUTTARAJA Vs. STATE OF KARNATAKA	July 23, 2008
PUTTASWAMY Vs. STATE OF KARNATAKA	November 25, 2008
R B LAKSHMEGOWDA Vs. JOINT REGISTRAR OF COOPERATIVE	September 16, 2008
R GOPALAKRISHNA Vs. KARNATAKA STATE FINANCIAL CORPORATION	January 22, 2008
R KRISHNAPPA Vs. STATE OF KARANATAKA	January 4, 2008
R MAYILVAHANAM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONE CHENNAI	April 15, 2008
R NAGARAJ Vs. BRAHMATANTRA SWATHANTHRA PARAKALA MUTT	October 16, 2008
R NARASIMHA MURTHY Vs. M N NAGARAJU	June 3, 2008
R P LAMANI Vs. STATE OF KARNATAKA	January 29, 2008
R RAVISHAIAH Vs. T S MANJULA	January 30, 2008
R. Roopa and others Vs. State of Karnataka through chief Secretary, Government of Karnataka and others	September 24, 2008
R.D. Mendon and Sons Vs. Income Tax Officer	February 13, 2008
R.K. Corporation Vs. Government of Karnataka and another	September 17, 2008
RAAMACHANDRA Vs. LINGAPPA	January 1, 2008
RACHAYYA HIREMATH Vs. STATE OF KERNATAKA	August 29, 2008
RADHA BAI SINCE DECEASED Vs. SANGAWWA	March 6, 2008
Radha Bai W/o Uttamara Gaonkar Since deceased by her Legal Representatives Premabai W/o. Mohan Gaonkar, Manjunath S/o. Mohan Gaonkar and Sheetal D/o. Mohan Gaonkar Vs. Sangawwa W/o Siddaveerayya Guddadamath and others	March 6, 2008
RADHAKRISHNA R Vs. GENERAL MANAGER BESCOM	November 18, 2008
RAGHUPATHY BHAT Vs. STATE OF KARNATAKA	February 20, 2008
RAJA ASSOCIATES Vs. UNION OF INDIA	March 6, 2008
Raja Charity Trust Vs. Additional Commissioner of Commercial Taxes, Zone 1 and others	July 17, 2008
RAJA DOSEWALA NAGARAJA Vs. JAIL SUPERINTENDENT MYSORE	September 9, 2008
RAJAKUMARAGOUDA Vs. SHARANAGOUDA	December 17, 2008
RAJENDRA JYOTIBA DESAI Vs. STATE OF KARNATAKA	October 24, 2008
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES Vs. ASSOCIATION OF PSYSICAL EDUCATION TEACHERS	November 10, 2008
RAMA BHAT Vs. VIJAYA KUMAR	September 25, 2008
RAMACANDRA Vs. VITHAL	December 17, 2008
RAMACHANDRA Vs. SHIVARAM NARAYANA BHAT	July 15, 2008
RAMACHANDRA LINGA BHAT Vs. LINGAPPA MANJUNATH BHAT	January 8, 2008
RAMACHANDRAIAH Vs. V NARAYANA	June 11, 2008
RAMAIAH Vs. STATE OF KARNATAKA	August 13, 2008
RAMAKRISHNA H Y Vs. UNDER SECRETARY	September 2, 2008
RAMAPPA Vs. ASSISSTANT COMISSIONER	October 21, 2008
RAMESH REDDY Vs. STATE OF KARNATAKA	August 6, 2008
RAMESHWARA EDUCATION Vs. DIRECTORATE OF EMPLOYMENT	September 8, 2008
RAMU SOLANE Vs. STATE OF KARNATAKA	January 10, 2008
RANGANATH RAMCHANDRA SURYAVANSHI Vs. MOHAN	June 12, 2008
RATHNAMMA Vs. K V HANUMANTHA REDDY	March 26, 2008
RATNA POLYPACK LTD Vs. UNION OF INDIA	August 14, 2008
RAUFSAB Vs. STATE OF KARNATAKA	October 22, 2008
RAVAJI RAO RAM RAO DESHPANDE Vs. SPECIAL LAND ACQUISITION OFFICER DHARWAD	June 10, 2008
RAVISH KAMATH Vs. COMMISSIONER OF CUSTOMS, BANGALORE	June 28, 2008
RAZIA BEGAUM Vs. ABDUL KHADAR	January 23, 2008
REGIONAL DIRECTOR Vs. MANAGEMENT OF SHAGIL PRECISION INDIA	October 22, 2008
REGISTRAR UNIVERSITY OF AGRICULTURAL Vs. FAKIRAGOWDA	February 7, 2008
REKHA D SHETTY Vs. STATE OF KARNATAKA	October 22, 2008
RENUKA AGENCIES Vs. STATE OF KARNATAKA	October 21, 2008
RENUKA LAKSHMI GRANITES Vs. K MRAJASHEKHARA MURTHY	February 5, 2008
REPL Engineering Limited and others Vs. ICDS Limited represented by its G.P.A. Holder and Deputy General Manager and another	February 25, 2008
Residents of Shri Chitrapur Co-operative Housing Society Limited Vs. District Registrar and another	April 11, 2008
S Vs. STATE	February 8, 2008
S C GOPALACHAR Vs. B R AMBEDKAR DEVELOPMENT CORPORATION	July 2, 2008
S DEVAMMA ALIAS DEVI BAI Vs. UNION OF INDIA	December 5, 2008
S DHARMASAMRAJYA SINCE DEAD BY HIS LR SD SAMPATH SAMRAJYA Vs. B KEERTHIVARMA SHETTY	February 4, 2008
S G LAKSHMINARAYANA NAIDU Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE	November 3, 2008
S G PANDU Vs. UNITED INDIA INSURANCE	September 8, 2008
S GANGADHAR Vs. R PRAKASH	March 25, 2008
S GOVINDARAJ Vs. PADMINI	November 3, 2008
S K GHATAK Vs. S PRABIR ROY	December 16, 2008
S K JAIN Vs. STATE OF KARNATAKA	November 6, 2008
S K VENKATA REDDY Vs. HIGH COURT OF KARNATAKA	March 20, 2008
S KRISHNAVENI Vs. CHAIRMAN THE CITY IMPROVEMENT TRUST BOARD	November 13, 2008
S N MURTHY Vs. STATE OF KARNATAKA	October 16, 2008
S N SREENIVASA RAO Vs. CHAIRMAN CENTRAL SILK BOARD BANGALORE	May 29, 2008
S NARAYAN Vs. KARNATAKA STATE COMMISSION	October 1, 2008
S NARAYAN Vs. KARNATAKA STATE COMMISSION	September 18, 2008
S R NELIVIGI Vs. ADVOCATE GENERAL	August 27, 2008
S RAJANNA Vs. S LINGARAJE URA	June 2, 2008
S S ANGADI Vs. STATE CHIEF INFORMATION COMMISSIONER	February 29, 2008
S S M AND SONS Vs. NANJAMMA	October 15, 2008
S SANA ULLA Vs. A R SHIVASHANKAR	February 22, 2008
S SUSHEELAMMA Vs. M R SHIVAKUMAR	November 19, 2008
S VENKATASWAMY Vs. TALUK SOCIAL WELFARE OFICER	December 11, 2008
S VIJAY KUMAR Vs. MANAGEMENT OF STATE BANK	September 1, 2008
SAEESH SUBHASH HEGDE Vs. DARSHNA SAEESH HEGDE	March 6, 2008
SAHEED AHMED Vs. SHANKARANARAYANA BHAT	April 1, 2008
SALEEM KHAN Vs. N SRINIVASA NAIDU	July 14, 2008
Sandhya Bar and Restaurant and another Vs. Karnataka State Beverages Corporation Limited and others	April 15, 2008
SANGHVI CYLINDERS PVT LTD REP BY K V PRASAD BELGAUM Vs. ASST DIRECTOR THE EMPLOYEES STATE INSURANCE CORPORATION HUBLI	July 21, 2008
Sanghvi Cylinders Pvt. Ltd., rep. by Sri K.V. Prasad Accounts Managers Vs. The Asst. Director and The Recovery Officer, Both of The Employees State Insurance Corporation	July 21, 2008
Sanjay Jain Vs. Deputy Inspector General of Prisons, Bangalore and another	October 30, 2008
SANJAY JAIN Vs. DEPUTY INSPECTOR	October 13, 2008
SANNAMMA Vs. STATE OF KARNATAKA	October 15, 2008
SANNEGOWDA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION	November 10, 2008
SANTHOSH MOOLYA Vs. STATE	March 13, 2008
SANTOSH ACHCHA Vs. STATE OF KARNATAKA	February 1, 2008
SAPNA GANGLANI Vs. R S ENTERPRISES	June 18, 2008
SARATHY TEACHERS TRAINING COLLEGE Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPT OF EDUCATION	August 8, 2008
SATYAN SHANTIGRAM Vs. STATE OF KARNATAKA	June 3, 2008
SAUERMILCH DESIGN HANDELS GMBH GERMANY Vs. SOUTHERN SALES SERVISES BANGALORE	June 26, 2008
SAVANI TRANSPORT LIMITED Vs. STATE OF KARNATAKA	November 24, 2008
SAVITHA GUPTA Vs. INFANT ADVERTISERS P LTD	February 26, 2008
SCREEN CRAFT Vs. STATE OF KARNATAKA	January 17, 2008
SECRETARY PRIMARY AND SECONDARY EDUCATION Vs. RAVASABA MADALAMATTI	December 5, 2008
Secretary, Central Board of Direct Taxes and another Vs. B.K. Sinha	September 12, 2008
Seetharama Narayan Hegde (since deceased by his LRs and others) Vs. Venkataramana Seshagiri Shet (since deceased by his LRs and others)	March 13, 2008
SEETHARAMA NARAYAN HEGDE SINCE DECEASED BY ITS LRS Vs. VENKATARAMANA SESHAGIRI SHET SINCE DECEASED BY HIS LRS	March 13, 2008
Selavaraj S/o Sri Chowrappa and Anthony S/o Sri Chowrappa Vs. The Special Land Acquisition Officer, Bangalore Development Authority and The Commissioner, Bangalore Development Authority	October 24, 2008
SESAPPA POOJARY Vs. P K KARUNAKARA	July 9, 2008
SHABEER AHMED Vs. TOWN MUNICIPALITY	July 15, 2008
SHAH ISMAIL KHADRI Vs. STATE OF KARNATAKA	July 21, 2008
SHAIKH DAWOOD Vs. DIVISIONAL CONTROLLER KSRTC	July 28, 2008
SHAILA P PRABU Vs. NAGENDRA K. MALLYA	August 23, 2008
Shakti Farm House Vs. Deputy Commissioner of Income-tax	January 16, 2008
SHAMBAYYA Vs. STATE OF KARNATAKA	June 6, 2008
SHAMOON AHMED SAYED Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU	August 14, 2008
SHANKAR Vs. STATE OF KARNATAKA	July 2, 2008
SHANKARAGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER GULBARGA	June 19, 2008
SHANTHINATH Vs. DEPUTY COMMISSIONER GULBARGA SUB DIVISION	March 28, 2008
SHARADA Vs. HUCHAPPA CHALUVADI	April 4, 2008
SHARADAMMA Vs. GUNASHEKAR	September 5, 2008
SHARFUDDIN Vs. KARNATAKA STATE WARE HOUSING CORPORATION	January 23, 2008
SHASHI DISTILLERIES PVT LTD Vs. EXCISE COMMISSIONER IN KARNATAKA	November 10, 2008
SHASHWATHI ENTERPRISES Vs. COMMISSIONER OF POLICE	April 17, 2008
Shidarayappa and others Vs. The Assistant Commissioner and others	June 3, 2008
SHIRA BANU Vs. LYNAL PINTO	September 25, 2008
SHIVA MURTHY Vs. AMRUTHRAJ	June 27, 2008
SHIVA MURTHY Vs. AMRUTHRAJ	July 27, 2008
SHIVABASAPPA Vs. LAND ACQUISITION	June 2, 2008
Shivalingappa and another Vs. The Land Tribunal and others	June 3, 2008
SHIVAMMA Vs. SIDDAIAH	August 28, 2008
SHIVANNA Vs. STATE OF KARNATAKA	June 13, 2008
SHIVAPPA ALAGAWADI Vs. REGISTRAR GENERAL	March 13, 2008
SHIVAPPA MALAPPA TATTIMANI Vs. DISCIPLINARY AUTHORITY	February 13, 2008
SHIVAPUTRAPPA BHARAMAPPA MANEDA Vs. HEAD QUARTERS ASSISTANT OFFICE OF THE DEPUTY COMMISSIONER GADAG	January 4, 2008
SHIVARAM Vs. ASSISTANT COMMISSIONER BASAVAKALYANA	December 11, 2008
SHREE UDISALU KEMPAMMA TEMPLE Vs. TAHSILDAR TIPTUR TALUK	June 30, 2008
SHRI BHISHMA PITHAMAHA Vs. TAX RECOVERY OFFICER DEPARTMENT OF INCOME TAX	October 1, 2008
SIDDAGANGA OIL EXTRACTIONS PVT LTD Vs. PIONEER FEEDS AND POULTRY PRODUCTS PVT LTD	August 1, 2008
Siddalin Gaiah (Since Dead, by his L.Rs Smt. Varadamma W/o Late Siddalingaiah, H.S. Lingaraju S/o Late Siddalingaiah and Smt. Shanthamma D/o Late Siddalingaiah) Vs. H.K. Kariappa S/o Karigowda	October 30, 2008
SIDDALINGAMMA Vs. GANGAMMA	June 16, 2008
SIDDAVVA GULBARGA DISTRICT Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT BY ITS SECRETARY	July 23, 2008
SIDDAWWA Vs. KARABASAPPA BASAWAN BAGEWADI	December 4, 2008
SIDDESHWARA INTERNATIONAL Vs. STATE OF KARNATAKA	August 28, 2008
SMITA Vs. STATE OF KARNATAKA	June 27, 2008
SOHIL NIVAS Vs. VISVESAVARARYA	November 27, 2008
SOUTH INDIA PAPER MILLS LTD Vs. STATE OF KARNATAKA	July 14, 2008
SOUTH WESTERN RAILWAY EMPLOYEES SANGHA CENTRAL OFFICE BY ITS GENERAL SECRETARY HUBLI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY NEW DELHI	October 23, 2008
SOUTHERN MOTORS Vs. STATE OF KARNATAKA	July 16, 2008
SPANCO TELESYSTEMS AND SOLUTIONS LIMITED Vs. STATE OF KARNATAKA	February 4, 2008
SPECIAL LAND ACQISITION OFFICER Vs. A L NANJAREDDY	October 24, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. NINGAPPA BASAVANTAPPA	April 4, 2008
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAR HUKKERI TALUK BELGAUM DISTRICT Vs. L B DESAI BELGAUM DISTRICT	August 27, 2008
SPECIAL LAND ACQUISITION OFFICER INDI TALUK Vs. MALLAREDDEPPA	January 21, 2008
SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. STATE OF KARNATAKA	November 7, 2008
Special Land Acquisition Officer, Hidkal Dam Project Vs. Sri L.B. Desai, by his Power of Attorney Holder, Sri. Shankarlinganna Kiwad, Basavaprabhu Lakhamagouda Sardesai, S/o Shri Lakhamagouda Basavprabhu Sardesai, Shankaragouda Lakhamagouda Sard	August 27, 2008
SREE MRUTHI GRAMEEN UDYOGA KENDRA Vs. MANAGING DIRECTOR KARNATAKA FOOD AND CIVIL SUPPLILES CORPORATION	December 5, 2008
Sree Sree Sree Sadguru Mahadevathathana Vara Prasada Nilaya Trust and others Vs. Sri G Hosakerappa S/o G Hanumanthappa and others	December 10, 2008
SREE VENUGOPALA SWAMY TEMPLE TRUST Vs. CORPORATION OF THE CITY OF BANGALORE	September 10, 2008
SRI MAHADEVAPPA Vs. SADASHIVAPPA	July 24, 2008
SRI. ONKARAPPA CHANDAPPA BIRADAR Vs. SRI DHAREPPA	February 7, 2008
SRIDHAR NARAYAN Vs. KARNATAKA BANK LIMITED	November 21, 2008
SRIKANTH SHETTY Vs. STATE OF KARNATAKA	November 20, 2008
SRINIVASA Vs. C MUNINARAYANAPPA	April 10, 2008
SRISALYA EXPORTS PVT LTD Vs. UNION OF INDIA	November 3, 2008
STATE Vs. K M GANGADHAR	March 11, 2008
STATE Vs. RICHARD ALIAS ARULDAS	January 30, 2008
STATE Vs. Y JAYAPAL HEGDE	January 28, 2008
STATE BANK OF MYSORE Vs. G MAHADEVAPPA	November 17, 2008
STATE BANK OF MYSORE Vs. COMMISSIONER OF COMMERCIAL	July 3, 2008
State by Garag Police Vs. Dyamavva and others	July 24, 2008
State of Karnataka Vs. Woodlands Hotel (P) Ltd.	January 17, 2008
STATE OF KARNATAKA Vs. V SEJAPPA	February 5, 2008
STATE OF KARNATAKA Vs. K G SOWBHAGYA	February 22, 2008
STATE OF KARNATAKA Vs. BASAVARAJSIDDAPPA JADHAV	March 10, 2008
STATE OF KARNATAKA Vs. G SUBBA RAO	August 27, 2008
STATE OF KARNATAKA Vs. SRIKANTADATTA NARASIMHA RAJA WODEYAR	August 26, 2008
STATE OF KARNATAKA Vs. KARNATAKA MILK FEDRATION	November 26, 2008
STATE OF KARNATAKA Vs. HOTEL MADHUVAN INTERNATIONAL PRIVATE LTD	December 17, 2008
STATE OF KARNATAKA Vs. VITHAL RAMANAGOUDA SHINIKHED	December 18, 2008
STATE OF KARNATAKA Vs. M RAMA ANKAIAH	December 19, 2008
STEEL AYTHORITY OF INDIA Vs. SECRETARY GOVT OF INDIA	April 16, 2008
SUB DIVISIONAL ENGINEER MICROWAVE MAINTENANCE Vs. DEPUTY COMMISSIONER FOR TRANSPORT BELGAUM	February 25, 2008
SUBODH SUBHASH KAKADE Vs. APPASABAD JINNAPPA CHOUGULE	February 7, 2008
SUBRAMANI Vs. ZAHEERUNNISA	December 8, 2008
SUBRAMANYASWAMY TRUST Vs. STATE OF KARNATAKA	June 27, 2008
SUBRAY KRISHNAIAH HEGDE Vs. MANAGER SIDDAPUR TALUK	May 28, 2008
SUDARSHAN WADIA Vs. TITAN INDUSTRIES LTD	July 2, 2008
SUDHATAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 19, 2008
SULIYA Vs. STATE OF KARNATAKA	June 4, 2008
SULOCHANA Vs. R CHANDRASHEKHAR	November 24, 2008
SUMATHI SADASHIVAYYA Vs. LORD KRISHNA BANK LTD	October 22, 2008
SUNANDAMMA Vs. SPECIAL LAND AXQUISITION OFFICER KARNATAKA INDUSTRIAL AREA DEVLOPMENT BOARD	October 14, 2008
Sunandamma (since deceased by LRs. M.V. Padmanabha Shetty Step son of Sunandamma and M.V. Manjunatha son of Sunandamma) Vs. Special Land Acquisition Officer, Karnataka Industrial Area Development Board	October 14, 2008
SUNDARESH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED	August 11, 2008
SURABHI SEVA Vs. STATE OF KARNATAKA	August 29, 2008
SURESH Vs. MANAGING DIRECTOR KARNATAKA MILK FEDERATION BIJAPUR	March 10, 2008
SURESH KALLAPPA MAKAVI Vs. MADAN BINDURAO DESAI	June 23, 2008
SURINDER KAUR NAYAK Vs. CHIEF PERSONNEL MANAGER SYNDICATE BANK LTD	February 13, 2008
SYED MOHAMMED GHOSE PASHA KHADRI Vs. SYED MOHAMMED ADIL PASAH KADRI	April 15, 2008
SYED MUDIR AGHA Vs. STATE OF KARNATAKA	February 25, 2008
SYED YUSUFF Vs. FATIMABI	November 7, 2008
SYNDICATE BANK Vs. M HANUMANTHAPPA	September 15, 2008
SYNDICATE BANK Vs. V VARADARAJAN	February 1, 2008
T A RAMABABU Vs. STATE OF KARANATAKA	September 23, 2008
T C RANGANATH Vs. H P JAYACHANDRA	March 10, 2008
T J MANJAMMA Vs. STATE OF KARNATAKA	February 28, 2008
T MUNITAYAMMA Vs. ORIENTAL INSURANCE COMPANY DIVISONAL OFFICE BANGALORE	June 5, 2008
T P LAKSHMI NARASAMMA Vs. RAJALAKSHMI	June 23, 2008
T P PREMA Vs. INDIAN NURSING COUNCIL	May 30, 2008
T R JAGANATH Vs. GOKUL PROMOTER PRIVATE LTD	July 17, 2008
T R JAGANATH Vs. GOKUL PROMOTERS PVT LTD	October 15, 2008
T SRINIVASA Vs. J J PRAKASH	December 16, 2008
T SUBBA RAO Vs. T NARASIMHA RAO	March 27, 2008
T T L TRUSTS T T L COLLEGE OF BUSINESS MANAGEMENT Vs. UNIVERSITY OF MYSORE	April 11, 2008
T V RAJAKUMAR Vs. STATE OF KARNATAKA	September 25, 2008
T.V. Rajakumar Gowda S/o Late E.V.N. Gowda Proprietor of R.R. Catering Services Vs. The State of Karnataka represented by its Secretary Department of Health and Family Welfare, The Director, Kidwai Memorial Institute of Oncology and Sri M. Sanje	September 25, 2008
TAHSILDAR OFFICE OF THE TAHSILDAR Vs. GURAPPA SHIDDAPPA ROLLI	February 7, 2008
TAHSILDAR SECTION Vs. ABAY JOSEPH	October 13, 2008
Tata Tea Ltd. Vs. State of Karnataka	January 17, 2008
TITAN INDUSTRIES LIMITED Vs. A S NAGESH KUMAR	March 19, 2008
Totgars Co-operative Sale Society Ltd. Vs. Income Tax Officer	September 30, 2008
TRISHUL ARECANUT GRANULES PVT LTD Vs. COMMR OF C EX, BANGALORE-1	January 4, 2008
U K THEERTHA RAMA Vs. STATE OF KARNATAKA	November 5, 2008
U LAXMAN SHENOY Vs. ASST COMMIR OF COMMERCIAL TAXES	October 20, 2008
U NALINI BAI Vs. SUB DIVISIONAL MAGISTRATE	September 22, 2008
U.K. Theertha Rama Vs. State of Karnataka and others	November 5, 2008
UDISALU KEMPAMMA TEMPLE TUMKUR Vs. TAHSILDAR TIPTUR	June 30, 2008
UDUPI AND DAKSHINA KANNADA DISTRICTS TEMPLES MANAGEMENT ASSOCIATION Vs. STATE OF KARNATAKA	October 30, 2008
UMESH Vs. DEPUTY COMMISSIONER	July 18, 2008
UNIBLE BISCUITS INDIA PVT LTD Vs. BRITANNIA INDUSTRIES LTD	April 11, 2008
UNION OF INDIA Vs. SHIVANNA	August 27, 2008
UNION OF INDIA Vs. LAMPO COMPUTERS (P) LTD	July 11, 2008
UNITED INDIA INSURANCE Vs. VIJAYAKUMAR	August 6, 2008
UNITED INDIA INSURANCE Vs. SARASAWWA HAHAMANTHA INGALE	February 29, 2008
UNITED INDIA INSURANCE CO LTD Vs. PUTTAPPA ALIAS PUTTANNA	September 10, 2008
UNITED INDIA INSURANCE CO LTD Vs. PUSHPALATHA	November 6, 2008
UNITED INDIA INSURANCE CO LTD Vs. SRIDHAR	August 8, 2008
United India Insurance Co. Ltd. represented by its Deputy Manager Vs. Sridhar S/o C. Mallappa, M. Manjunath S/o late M. Narayanappa	August 8, 2008
United India Insurance Company Limited Vs. Smt. Sarasawwa and others	February 29, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SALAIDDIN ABDULKHADAR MANIYAR	February 25, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S R PRASANNA	February 4, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANJAMMA	January 14, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHINNU VENKATAMMA	December 5, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIJU	August 7, 2008
United India Insurance Company Limited rep. by The Manager Regional Office Vs. Smt. Sharadamma W/o Munivenkataramappa and others, Shri G. Mohan Babu S/o Late Shri Gopal Reddy, The New India Assurance Company Ltd. and Shri L. Keshav S/o Shri K.S.	November 6, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. C S ANILKUMAR	July 23, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. SHARADAMMA	November 6, 2008
UPENDRA KUMAR Vs. DON FINANCE CORP	September 19, 2008
UPENDRA KUMAR Vs. DON FINANCE CORPORATION	September 24, 2008
USHA GOPIRATHANAM Vs. P S RANGANATHAN	January 22, 2008
UTTARA KANNADA LABOUR INSTITUTIONS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA	March 28, 2008
V C CHINNAPPA Vs. KARNATAKA STATE POLLUTION	October 30, 2008
V C CHOWDARY Vs. INDIAN BANK	December 5, 2008
V ESHWARAN Vs. KARNATAKA RAJYA KAIGARIKA	May 22, 2008
V K SURESH KUMAR Vs. SPECIAL DEPUTY COMMISSIONER	October 22, 2008
V NAGARAJ Vs. STATE OF KARNATAKA	May 28, 2008
V S DASA REDDY Vs. SRI VIVEK MEHRA	December 3, 2008
V S GOPALSWAMY Vs. BANGLORE DEVLOPMENT AUTHORITY	October 14, 2008
V T JAYAVELU Vs. NISAR AHMED	May 30, 2008
V VENKATVARDHAN Vs. DEPUTY COMMISSIONER	October 15, 2008
V.K. Subramanian Vs. Assistant Commissioner of Income-tax	January 4, 2008
Vaijanath Rao S/o Madhavrao Patil and others Vs. The State of Karnataka by its Secretary, Revenue Department, The Land Tribunal represented by its Chairman-The Assistant Commissioner, The Tahasildar and Smt. Syeda Khatoon W/o Syed Shaha Mahamood	June 5, 2008
VANI P R Vs. STATE OF KARNATAKA	June 23, 2008
Varija Nalige M.L Vs. K.C. Karman and another	November 14, 2008
VARIJAKSHI BHAT Vs. STATE OF KARNATAKA	December 2, 2008
VASANTH ANNAJI GRAMOPADHYE Vs. STATE OF KARNATAKA	January 21, 2008
Vasanth Madhava Vs. Sri E. Seshadri	October 15, 2008
VASANTRAO Vs. RAMACHANDRA	December 17, 2008
VASANTRAO BAPUSAHEB KILLEDAR Vs. RAMCHANDRA ALIAS RAMANATHASA	December 27, 2008
VEERABHADRAPPA Vs. CHAIRMAN VYVASAYA SEVA SAHAKARI SANGH GALAGALI	January 17, 2008
VEERAGOUDA Vs. SHANTAKUMAR ALIAS SHANTAPPAGOWDA	November 5, 2008
VEERANNA E N Vs. INDIAN OVERSEAS BANK	June 23, 2008
VEERAPPA Vs. SIDDAPPA	November 3, 2008
VEERAPPA Vs. SIDDAPPA	September 3, 2008
VEERAPPA Vs. HALLAVVA	February 12, 2008
Velan Textiles Pvt. Ltd. Vs. Deputy Commissioner of Income Tax (Assessment)	January 4, 2008
VENKATARAYAPPA Vs. G MUNIYAPPA	April 4, 2008
VENKATESHA MANJA Vs. STATE OF KARNATAKA	September 12, 2008
VENKATESHWARA HILL CRUSHERS Vs. STATE OF KARNATAKA	February 15, 2008
VERUPEGOWDA Vs. SHANKARAGOWDA	November 14, 2008
VIJAY KUMAR ALIAS KAVLA Vs. STATE	December 12, 2008
VIJAYA BANK Vs. MOHAN DAS RAMANA SHETTY	October 3, 2008
Vijaya Bank Vs. Dynasty Holdings (Private) Limited	November 12, 2008
VIJAYALAKSHMI MARKETING Vs. STATE OF KARNATAKA	September 10, 2008
VIJYA BANK Vs. DYNASTY HOLDINGS PVT LTD	November 12, 2008
VIKKI ALIAS VIJAY KUMAR Vs. STATE OF HARIHAR TOWN	April 1, 2008
Vinir Engineering P. Ltd. Vs. Deputy Commissioner of Income-tax	October 24, 2008
VINOD SEQUIERA Vs. BAHUNJI ALIAS G H HASSAN	October 23, 2008
VYAVASAYA SEVA SAHAKAR BANK NIYAMIT Vs. STATE OF KARNATAKA	June 19, 2008
W S INSULATORS OF INDIA LTD Vs. CHIEF SECRETARY GOVT OF KARNATAKA	November 27, 2008
WOCKHARDT HOSPITAL AND HEART INSUTITUTE Vs. G R PARTHASARATHI	January 16, 2008
Y LALITHA HOLLA Vs. RECOVERY OFFICER	July 18, 2008
Y N NAGARAJA Vs. STATE OF KARNATAKA	November 5, 2008
Y N NANJAPPA Vs. STATE OF KARNATAKA	June 30, 2008
Y N SATHYANARAYANA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE	November 20, 2008
Y.N. Nanjappa, Retired HAL Employee S/o Sri Ningaiah Vs. State of Karnataka represented by its Secretary to Government, Department of Transport and others	June 30, 2008
YALLAPPA Vs. STATE OF KARNATAKA	June 13, 2008
YAMANAPPA SATYAPPA BANDIWADAR Vs. AMINGAD GRAMA PANCHAYAT	June 12, 2008
YELLAPPA BASVANI TASHIDAR Vs. STATE OF KARNATAKA	March 12, 2008
YESSAY FOODOILS Vs. P A MOSSA	October 24, 2008
YOGESH ALIAS KEERTHI Vs. STATE OF KARNATAKA	October 4, 2008
YOGESHA Vs. STATE OF KARNATAKA	April 10, 2008
ZARINA BI Vs. SPECIAL LAND ACQUISITION OFFICER	March 11, 2008
ZEHRA ROOPA MENON ALIAS ROOPA KUMARI Vs. STATE OF KARNATAKA	June 4, 2008
ZULFIQAR AHMED KHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 30, 2008

Year 2008 of HIGH COURT OF KARNATAKA

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