|
A ANTHONY RAJ Vs. MANAGING DIRECTOR KARNATAKA AGROINDUSTRIES CORPORATION LTD
|
June 26, 2007 |
|
A ANTHONY RAJ Vs. MANAGING DIRECTOR KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED
|
July 26, 2007 |
|
A BALAKRISHNAN Vs. GENERAL MANAGER
|
February 1, 2007 |
|
A BASAVARAJAPPA Vs. JAMDAR IAS PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
January 9, 2007 |
|
A K SUBBAIAH Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL BANGLORE
|
June 8, 2007 |
|
A R OOMAR SAIT Vs. B S RAJANNA
|
March 21, 2007 |
|
A RANGASWAMY Vs. P VENKATAPPA
|
June 1, 2007 |
|
A S CHINASWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 4, 2007 |
|
A SESHAPPA Vs. MANAGEMENT OF KARNATAKA POWER TRANSMISSION COPRN LTD
|
January 9, 2007 |
|
A V AMARNATHAN Vs. H D KUMARASWAMY
|
February 23, 2007 |
|
A. Balakrishnan S/o Late Appaswamy Vs. The General Manager, Hindustan Machine Tools Ltd. and The Commissioner, Income Tax
|
February 1, 2007 |
|
A.V. Amarnathan Vs. H.D. Kumaraswamy
|
February 23, 2007 |
|
ABBAIAH Vs. BYRAPPA
|
October 11, 2007 |
|
ABDUL SAMAD MULLA Vs. GOVERNMENT OF KARNATAKA
|
March 13, 2007 |
|
ABDUL WAJID Vs. A S ONKARAPPA
|
November 27, 2007 |
|
ABEDA BEGUM M INAMDAR Vs. DISTRICT OF AGRICULTURE DEPARTMENT
|
February 6, 2007 |
|
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. B MALINI MALLYA
|
December 5, 2007 |
|
ADDISON CO LTD Vs. STATE OF KARNATAKA
|
September 14, 2007 |
|
ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER HUBLI Vs. CHANDRAKANT BADDI
|
March 30, 2007 |
|
ADIGAS ABHIRUCHI Vs. ADIGAS FAST FOOD
|
August 28, 2007 |
|
AJAYA SWAMI Vs. STATE OF KARNATAKA
|
August 1, 2007 |
|
AJIT MAHENDRA BHANDARI Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
|
July 18, 2007 |
|
AKBAR GUDAB SANADI Vs. STATE OF KARNATAKA
|
July 13, 2007 |
|
AKHILA KARNATAKA ANDHA SHIKSHAKARUGALA KSHEMABHIBRIDDHI SANGHA Vs. SELECTION AUTHORITY AND DEPUTY DIRECTOR ADMINISTRATION DEARTMENT OF PUBLIC INSTRUCTIONS KOLAR DISTRICT)
|
June 29, 2007 |
|
AKHILA KARNATAKA AYURVEDA AND HOMEOPATHY Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPAT GOVE OF KARNATAKA
|
July 18, 2007 |
|
AL DEA ELECTRONICS P LIMITED Vs. STATE OF KARNATAKA
|
October 31, 2007 |
|
ALLBUX Vs. ALLABI
|
August 27, 2007 |
|
AMIYA VILAS SWAMI Vs. SHANKHA BRITA DAS
|
September 20, 2007 |
|
AMRITSAR SWADESHI WOOLEN MILLS Vs. ADDL D G F T , M C & I (D C )
|
March 27, 2007 |
|
Anandaraya S/o. Dhulappa Vs. State of Karnataka rep. by its Secretary to Government of Karnataka, Revenue Department and others
|
September 21, 2007 |
|
ANANDRAYA Vs. STATE OF KARNATAKA
|
September 21, 2007 |
|
ANATHA SHISHU SEVASHRAMA Vs. STATE OF KARNATAKA
|
March 15, 2007 |
|
ANCHOR HEALTH AND BEAUTY CARE PRIVETE LTD Vs. STATE OF KARNATAKA
|
January 19, 2007 |
|
ANITHA VAZ Vs. M RANGAPPA
|
August 16, 2007 |
|
ANNASAHEB BALESHA WAGHE Vs. APPASAHEB DADA POMMAI
|
March 13, 2007 |
|
ANSHUL SINGHAL Vs. STATE OF KARNATAKA
|
March 8, 2007 |
|
ANURADHA SHENOY Vs. N NANJAPPA
|
November 19, 2007 |
|
ARJUN BALJEE Vs. BANGLORE DEVELOPMENT AUTHORITY
|
July 31, 2007 |
|
ARJUN MOTORS PVT LTD Vs. STATE OF KARNATAKA
|
September 14, 2007 |
|
Asgar Jan Vs. Commissioner of Income-tax
|
November 26, 2007 |
|
ASHOK KUMAR Vs. ANANDA VADIVELLU
|
September 5, 2007 |
|
ASHOK KUMAR Vs. PISTABAI
|
July 26, 2007 |
|
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE REGIONAL UNIT MANGLORE Vs. SYED REHAMAT PASHA
|
December 7, 2007 |
|
ASSOCIATION OF PHYSICAL EDUCATION TEACHERS Vs. RAJIV GANDHI UNIVERSITY OF HELTH SCIENCE
|
December 3, 2007 |
|
ASTRAZENECA PHARMA INDIA LIMITED Vs. STATE OF KARNATAKA
|
July 6, 2007 |
|
AVASARALA TUNGSTEN LIMITED Vs. COMMISSIONER OF C EX , BANGALORE-III
|
November 22, 2007 |
|
B C BUDDADAS Vs. STATE OF KARNATAKA
|
September 12, 2007 |
|
B G DEVARAJAIAH Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS
|
August 13, 2007 |
|
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD
|
September 7, 2007 |
|
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION BOARD
|
July 25, 2007 |
|
B K RAGHU Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD
|
November 7, 2007 |
|
B L PALANETRA VIRAKTHARADHYA Vs. KRISHNAPPA
|
December 20, 2007 |
|
B MOHAN PILLAI Vs. STATE OF KARNATAKA
|
September 7, 2007 |
|
B N PARIJATHA Vs. COMMISSIONER BANGLORE MAHANAGARA PALIKE
|
August 3, 2007 |
|
B P KOTREGOWDA Vs. STATE OF KARNATAKA
|
June 7, 2007 |
|
B P L LIMITED Vs. M SHASHIKUMAR
|
April 16, 2007 |
|
B P NAGARAJ Vs. MANAGER URBAN CO OPERATIVE BANK LTD
|
September 7, 2007 |
|
B PUTTASWAMY Vs. JOSEPH D CRUEZ
|
June 20, 2007 |
|
B PUTTASWAMY Vs. REGIONAL TRANSPORT OFFICER
|
November 26, 2007 |
|
B R ARUNKUMAR Vs. YESHODHA
|
April 2, 2007 |
|
B R MURALIDHAR Vs. STATE OF KARNATAKA
|
September 20, 2007 |
|
B R NAGARAJA Vs. DIRECTOR P AND IT AND APPELLATE AUTHORITY KPTCL
|
August 14, 2007 |
|
B R PAVAN Vs. UNITED INSURANCE CO LTD
|
August 17, 2007 |
|
B S DWARAKANATH Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
|
April 5, 2007 |
|
B S KYATANAGOUDAR Vs. MAHARASHTRA APEX CORPORATION LTD
|
April 18, 2007 |
|
B S PUTTASWAMY Vs. M C SHYAMALA KUMARI
|
November 5, 2007 |
|
B S RENUKA PRASANNA Vs. DIRECTOR MUNICIPAL ADMINISTRATION DEPT GOVT OF KARNATAKA
|
October 30, 2007 |
|
B SHUBHA Vs. GENERAL MANAGER
|
July 16, 2007 |
|
B SRIKANTAIAH Vs. STATE OF KARNATAKA
|
March 24, 2007 |
|
B T MANJUNATH Vs. STATE OF KARNATAKA
|
June 13, 2007 |
|
B USHA Vs. STATE OF KARNATAKA
|
November 13, 2007 |
|
B V KRISHNA VENI Vs. MANAGEMENT OF TARALABALU JAGADGURU EDUCATION SOCIETY
|
September 26, 2007 |
|
B V SEETHARAMA Vs. STATE OF KARNATAKA
|
April 5, 2007 |
|
B V SEETHARAMA Vs. STATE OF KARNATAKA
|
April 4, 2007 |
|
B. Puttaswamy Vs. Joseph DCruez and others
|
June 20, 2007 |
|
B.M. Farookh Vs. Maharashtra Apex Corporation Limited
|
September 21, 2007 |
|
B.P. Nagaraj S/o Sri Puttachenna Shetty Vs. The Manager, Urban Co-operative Bank Ltd. and others
|
September 7, 2007 |
|
BABAJAN Vs. STATE OF KARNATAKA
|
April 19, 2007 |
|
BABU ALIAS THIRUPAHI BABU Vs. STATE OF KARNATAKA
|
March 28, 2007 |
|
BABU RAJARAM MOHAN RAY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
July 5, 2007 |
|
BADAKANA BHIMAPPA Vs. STATE OF KARNATAKA
|
March 8, 2007 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B M NIRANJAN
|
September 25, 2007 |
|
BAJIRAO Vs. STATE OF KARNATAKA
|
January 29, 2007 |
|
BALAJI INDUSTRIES Vs. UNION OF INDIA
|
March 23, 2007 |
|
BALU RAMA PUJARI Vs. GURULINGAPPA MALLAPPA BAILWAD
|
September 7, 2007 |
|
BANDRAPPA Vs. STATE OF KARNATAKA
|
March 21, 2007 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. GURURAJ
|
November 6, 2007 |
|
BANGALORE JESUIT EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
February 2, 2007 |
|
BANGLORE CARMEL SOCIETY Vs. STATE OF KARNATAKA
|
April 2, 2007 |
|
BANGLORE METRO TRANSPORT CORPORATION Vs. LAKSHMAMMA
|
September 20, 2007 |
|
BASAPPA Vs. CHIEF MANAGER AND DISCIPLINARY AUTHORITY CORPORATION BANK
|
March 2, 2007 |
|
BASAPPA BALAPPA PATIL Vs. STATE OF KARNATAKA
|
May 30, 2007 |
|
BASAPPA VASANTAPPA JATTEPANAVAR Vs. SIDDAPPA YELLAPPA WALIKAR ALIAS DOSSAMANI
|
July 10, 2007 |
|
BELLARY POWER (INDIA) P. LTD. Vs. STANDARD INDUSTRIAL ENGINEERING COMPANY
|
November 28, 2007 |
|
BELLARY STEEL AND ALLOYS LIMITED Vs. STATE OF KARNATAKA
|
September 5, 2007 |
|
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRASPORT CORPORATION
|
September 10, 2007 |
|
BHARAT EARTH MOVERS LIMITED Vs. GANGARAMAIAH
|
February 20, 2007 |
|
BHARAT EARTH MOVERS LTD Vs. STATE OF KARNATAKA
|
March 29, 2007 |
|
BHARATH HOSPITAL & INST OF ONCOLOGY Vs. DIR GEN OF HEALTH SERVICES
|
November 16, 2007 |
|
BHARATH SHETTY Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
March 22, 2007 |
|
BHARATHI MURTHY N Vs. B V KRISHNASWAMY
|
February 22, 2007 |
|
BHARTI AIRTEL LTD Vs. STATE OF KARNATAKA
|
March 16, 2007 |
|
BHASKER S KATTEMAR Vs. P E HAMEED
|
March 30, 2007 |
|
BHIMAPPA Vs. STATE OF KARNATAKA
|
August 13, 2007 |
|
BINNY MILL LABOUR WELFARE Vs. D R MRUTHYUNJAYA ARADHYA
|
April 13, 2007 |
|
Boraiah Vs. H.B. Munivenkatappa (Since dead by his L.Rs. Shakuntla W/o late H.B. Munivekatappa and others)
|
March 8, 2007 |
|
BPL LTD Vs. WORKMAN OF BPL LTD
|
December 14, 2007 |
|
BPL REFRIGERATORS REP Vs. DEPUTY LABOUR COMMISSIONER
|
February 21, 2007 |
|
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BOREGOWDA
|
July 3, 2007 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHEKARAPPA
|
July 24, 2007 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. KALAVATHI
|
August 22, 2007 |
|
BRITISH BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
June 26, 2007 |
|
C C TRANSPORT Vs. KARNATAKA APPELLATE TRIBUNAL
|
February 19, 2007 |
|
C C VENKATANARASIMHAIAH Vs. ASST COMMERCIAL TAX OFFICER
|
January 12, 2007 |
|
C C VENKATANARASIMHAIHA Vs. ASST COMMERCIAL TAX OFFICER ENTERTSINMENT TAX
|
January 1, 2007 |
|
C CHENNA BASAPPA Vs. LINGAMMA
|
June 6, 2007 |
|
C HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
March 30, 2007 |
|
C K RAVI PRASANNA Vs. T K GOWRAMMA
|
June 1, 2007 |
|
C P YOGESHWARA Vs. REGISTRAR KARNATAKA LOKAYUKTA
|
June 26, 2007 |
|
C R MANJUNATH Vs. PUSHPA
|
July 20, 2007 |
|
C R SHANTHARAJ Vs. C K KUMARASWAMY
|
November 2, 2007 |
|
C R VIJAYALAKSHMI Vs. BANGALORE UNIVERSITY
|
April 12, 2007 |
|
C S MOHAN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KARNATAKA
|
August 28, 2007 |
|
C S NAGALAKSHMAMMMA Vs. STATE OF KARNATAKA
|
October 22, 2007 |
|
C UMAMAHESWARI Vs. VIJAYA BANK
|
November 26, 2007 |
|
C. Nagaraj S/o Chinappa Badraiah Vs. K.S. Parvathamma (Died by LRs. N. Murlidhar, N. Ashok, N. Kiran and Smt. N. Naveena All are Majors sons of B. Nagaraj)
|
August 8, 2007 |
|
C.N. Lakshminarayana Reddy S/o T. Chikkanarasimha Reddy Vs. University of Agricultural Sciences rep. by its Administrative Officer and The Vice Chancellor, University of Agricultural Sciences
|
July 5, 2007 |
|
CANARA HIGH SCHOOL ASSOCIATION Vs. STATE OF KARNATAKA
|
October 12, 2007 |
|
CANARA POLY PACK LTD Vs. COMMISSIONER OF C EX, BANGALORE-III
|
September 13, 2007 |
|
CANARA SECURITY PRESS PVT LTD Vs. STATE OF KARNATAKA
|
October 31, 2007 |
|
CEMENT CORPORATION OF INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL BANGLORE
|
March 21, 2007 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. C H WADIGERI
|
October 12, 2007 |
|
CHAITRA FERTILIZERS AND CHEMICALS PVT LTD Vs. MANAGER KARNATAKA STATE FINANCIAL
|
February 14, 2007 |
|
CHAMANSAB IBRAHIMSAB JAMBAGI Vs. PARAPPA NURENDAPPA
|
July 11, 2007 |
|
CHAND BASHA Vs. STATE OF KARNATAKA
|
March 1, 2007 |
|
CHANDRA BAL Vs. SPECIAL DEPUTY COMMISSIONER BANGLORE SICT
|
January 24, 2007 |
|
CHANDRAM J M Vs. UNION OF INDIA
|
September 7, 2007 |
|
CHANDRANAIKA ALIAS MARVADI Vs. STATE OF KARNATAKA
|
September 7, 2007 |
|
CHANDRASHEKAR G SULLAD Vs. TUHEED CO OPERATIVE HOUSING SOCIETY
|
December 20, 2007 |
|
CHANDRASHEKHAR NINGAPPA CHIKKANNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER KIADB DHARWAD
|
November 29, 2007 |
|
CHANNABASAPPA MUPPAYYA Vs. VEERAYYA ULAVAYYA HIREMATH
|
August 21, 2007 |
|
CHIKKAMUNCHAIH Vs. H HONNALAGAIAH
|
October 24, 2007 |
|
CHIKKANARASIMHAPPA Vs. STATE BY SRINIVASAPURA POLICE
|
December 11, 2007 |
|
CHINDANANDA H T Vs. STATE OF KARNATAKA
|
March 28, 2007 |
|
CHINNAPPA Vs. STATE OF KARNATAKA
|
August 7, 2007 |
|
CLASSIC PLANTATIONS Vs. STATE OF KARNATAKA
|
April 19, 2007 |
|
COMMISSIONER OF C EX , BANGALORE Vs. BHARATH FRITZ WERNER LTD
|
September 5, 2007 |
|
COMMISSIONER OF C EX AND STC Vs. FIRST FLIGHT COURIERS LTD
|
July 25, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHELPARK CO P LTD
|
April 4, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASSOCIATED CEMENT COMPANY LIMITED WADI GULBARGA DISTRICT
|
December 13, 2007 |
|
Commissioner of Central Excise Vs. Bharat Petroleum Corporation Ltd., Tanir Bavi Installation
|
October 29, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. VASAVADATTA CEMENTS
|
February 20, 2007 |
|
Commissioner of Central Excise. Vs. I.T.C. Limited
|
October 30, 2007 |
|
Commissioner of Central Excise. Vs. Vijai Industries
|
November 28, 2007 |
|
Commissioner of Central Excise. Vs. Vishwanatha Karkera
|
October 23, 2007 |
|
COMMISSIONER OF CUSTOMS Vs. I2 TECHNOLOGIES SOFTWARE PVT LTD
|
August 2, 2007 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BELGUM COMMISSIONERATE Vs. JINDAL VIJAYANAGAR STEEL LTD
|
October 24, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ALTRON ELECTRONICS INDIA LTD
|
October 24, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. M N ENTERPRISES
|
June 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. L K TRUST
|
August 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VALLIAPPA TEXTILES
|
April 18, 2007 |
|
Commissioner of Income Tax Vs. MICO Ltd.
|
February 23, 2007 |
|
Commissioner of Income Tax Vs. A. Balakrishnan and another
|
October 31, 2007 |
|
Commissioner of Income Tax Vs. Master Sunil R. Kalro
|
April 19, 2007 |
|
Commissioner of Income Tax Vs. Sabari Enterprises
|
July 3, 2007 |
|
Commissioner of Income Tax and another Vs. S.K. Srigiri and Bros.
|
November 20, 2007 |
|
Commissioner of Income Tax and another Vs. Devanand Automobiles
|
December 14, 2007 |
|
Commissioner of Income Tax and another Vs. Sea Rock Investment Ltd.
|
October 26, 2007 |
|
Commissioner of Income Tax and another Vs. Chinna Nachimuthu Constructions
|
November 12, 2007 |
|
Commissioner of Income Tax and others Vs. Nemichand
|
September 17, 2007 |
|
COMMISSIONER OF INCOME TAX BELGAUM Vs. MAHAKUTESHWAR OIL INDUSTRIES NANDIKESHWAR
|
November 15, 2007 |
|
COMMISSIONER OF INCOME TAX KARNATAKA Vs. SUNIL R KARLO
|
April 19, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. UNITED BREWERIES LIMITED
|
January 25, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MICO LTD
|
February 23, 2007 |
|
COMMISSIONER OF INCOME-TAX KARNATAKA BANGALORE Vs. ESKAYEF LTD
|
April 18, 2007 |
|
COMMISSIONER OF SERVICE TAX Vs. BPL ENGINEERING LTD
|
March 15, 2007 |
|
Commissioner of Service Tax Vs. Shiva Analyticals (I) Ltd.
|
November 16, 2007 |
|
Commissioner of Wealth Tax and The Assistant Commissioner of Wealth Tax Vs. Sri Giridhar G. Yadalam
|
March 21, 2007 |
|
COMMISSIONER OF WELTH TAX BANGLORE Vs. GIRIDHAR G YADALAM
|
March 21, 2007 |
|
COMMISSIONER REHABILLITATION AND RESETTLEMENT Vs. JAYASHREE A KOTTI
|
February 19, 2007 |
|
COMMR OF C EX , BANGALORE-III Vs. DENSO KIRLOSKAR INDUS PVT LTD
|
September 25, 2007 |
|
COMMR OF C EX, BANGALORE-III Vs. MOTHERSON SUMI ELECTRIC WIRES
|
November 19, 2007 |
|
COMMR OF C EX, BELGAUM Vs. JINDAL VIJAYANAGAR STEEL LTD
|
November 22, 2007 |
|
COMPACT GRIHA NIRMAN Vs. KUSUM ALLOYS LTD
|
April 16, 2007 |
|
CONSOLIDATED COFFEE LTD Vs. M SATISH
|
August 20, 2007 |
|
CONTINENTAL BUILDERS Vs. STATE OF KARNATAKA
|
October 11, 2007 |
|
CORDCELL PRIVETAE LIMITED Vs. MARAZARIA PRODUCTS PVT LTD
|
July 6, 2007 |
|
D GURURATHNA Vs. STATE
|
March 28, 2007 |
|
D K NANJUNDAIAH Vs. CHIEF QUALITY ASSURANCE OFFICER
|
December 20, 2007 |
|
D L SRIDHAR Vs. C R CHANDRAMOHAN
|
March 27, 2007 |
|
D VEERANNA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES MADHUGIRI SUB DIVISION
|
October 26, 2007 |
|
D.S. SRINIVAS Vs. UNION OF INDIA
|
September 20, 2007 |
|
DAVALSAB Vs. STATE OF KARNATAKA
|
December 11, 2007 |
|
DEEPCHAND KISHANLAL Vs. STATE OF KARNATAKA
|
March 27, 2007 |
|
DEPARTMENT OF POST Vs. V C SEETHAMMA
|
December 20, 2007 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGLORE Vs. HINDUSTAN LEVER LTD
|
January 25, 2007 |
|
Deputy Commissioner of Income Tax (Assessment) Vs. Mysore Paper Mills Ltd.
|
November 19, 2007 |
|
DEPUTY DIRECTOR OF PUBLIC INSTRUCTION Vs. MALLIKARJUN C CHANDAKAWATE
|
June 25, 2007 |
|
DEVAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 21, 2007 |
|
DEVIDAS Vs. DEPUTY COMMISSIONER
|
September 21, 2007 |
|
DILIP BAFNA Vs. K S VASUDEVA
|
April 16, 2007 |
|
DIRECTOR GOVT CENTRAL PRESS Vs. PRESIDENT INDIAN EMPLOYEES UNION
|
April 4, 2007 |
|
DIRECTOR MARUTI FEED AND FARMS PVT LTD Vs. BASANNA PATTEKAR
|
June 5, 2007 |
|
DISCIPLINARY AUTHORITY AND SUPPERINDENDING ENGINEER Vs. H V NAGARAJA
|
July 23, 2007 |
|
DIVISIONAL MANAGER Vs. AKKAVVA
|
February 15, 2007 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAJAPPA
|
April 19, 2007 |
|
DODDABIDARAKALLU GRAM PANCHAYATH Vs. STATE OF KARNATAKA
|
February 19, 2007 |
|
DUNDAPPA MAHADEVAPPA BIDARANNAVAR Vs. NAGAPPA N JANNANAVAR
|
July 16, 2007 |
|
E C KUTTIAMMA Vs. STATE OF KARNATAKA
|
October 5, 2007 |
|
E M SWEETY Vs. K B SUNIL KUMAR
|
August 1, 2007 |
|
ELECTRO ANIL LIMITED Vs. STATE OF KARNATAKA
|
February 21, 2007 |
|
ERAMMA Vs. DEPUTY COMMISSIONER
|
July 5, 2007 |
|
EX GNR JJ XAVIER Vs. CDA PENSIONS ALLAHABAD U P
|
March 13, 2007 |
|
EX RECRUIT RAJU Vs. UNION OF INDIA
|
March 2, 2007 |
|
EXECUTIVE ENGINEER KEB NOW KPTCL RAICHUR Vs. RAYANAGOUDA DEAD
|
September 25, 2007 |
|
EXECUTIVE ENGINEER PWD Vs. H S SHARASCHANDRA
|
June 5, 2007 |
|
FAKIRAPPA Vs. BHARAT SANCHAR NIGAM LTD
|
August 23, 2007 |
|
FARIDA Vs. AJAI KUMAR SINGH
|
January 5, 2007 |
|
Flemingo Duty Free Shops Pvt. Ltd. Vs. State of Karnataka and others
|
February 21, 2007 |
|
FLEMINGO DUTYFREE SHOPS PVT LTD Vs. UNION OF INDIA
|
December 19, 2007 |
|
FOOD WORD SUPER MARKET LTD Vs. STATE AT THE INSTANCE OF THE DRUGS INSPECTOR CIRCLE 2
|
December 12, 2007 |
|
FOOD WORLD SUPER MARKE LIMITED Vs. STATE OF KARNATAKA
|
November 12, 2007 |
|
G B SURYAPRAKASH Vs. STATE OF KARNATAKA
|
July 27, 2007 |
|
G BABU RAO Vs. BANGALORE UNIVERSITY JNANA BHARATHI
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June 13, 2007 |
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G BALASUDARAM Vs. M ESHWARAIAH
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June 7, 2007 |
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G K LAKSHMINARAYAN Vs. SECRETARY STATE OF KARNATAKA PRIMARY AND SECONDARY EDUCATION DEPARTMENT
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July 2, 2007 |
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G K S SHANKAR Vs. PUTTAREVAMMA
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March 14, 2007 |
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G S KRISHNAMURTHY Vs. CHANCELLOR UNIVERSITY OF MYSORE
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August 16, 2007 |
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GAJANAN Vs. JAYAMMA
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August 13, 2007 |
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GAJANANA Vs. DEPUTY COMMISSIONER BAGALKOT
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August 6, 2007 |
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GANDHARVA ENTERPRISES Vs. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION
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November 24, 2007 |
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GANGADHAR Vs. RAGHUNATHASA
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November 29, 2007 |
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GANGAPPA BANKAPPA ANGADI Vs. BASAPPA BANKAPPA SANNAKOODALA
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January 17, 2007 |
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GANGAPPA YAMAMNAPPA CHALAWADI Vs. STATE OF KARNATAKA
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September 3, 2007 |
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GEETHA Vs. SUB INSPECTOR OF EXCISE MUDIGERE
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March 29, 2007 |
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GEETHA V PRAKASH Vs. LAKSHMI BAI
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November 12, 2007 |
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GENERAL MANAGER TUNGABADRA MINERALS LTD Vs. G AMEER
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June 21, 2007 |
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General Manager, BSNL Vs. Asst. Commissioner of Central Excise
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February 14, 2007 |
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GIRIAS INVESTMENT PVT LTD Vs. STATE OF KARNATAKA
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August 9, 2007 |
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GODAVARI SUGAR MILLS LTD Vs. UNION OF INDIA
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February 15, 2007 |
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GODAVARI SUGAR MILLS LTD Vs. KARNATAKA POWER TRANSMISSION CORP LTD
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November 20, 2007 |
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GOKALDAS EXPORTS LTD Vs. UNION OF INDIA
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December 17, 2007 |
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GOKULAM FARMS AND ESTATES PVT LTD Vs. MUNEER PASHA
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August 6, 2007 |
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GOPI SHASTRI Vs. GOVERNMENT OF KARNATAKA
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March 28, 2007 |
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GOPIKRISHNA LATH Vs. COMMISSIONER OF CUSTOMS, CHENNAI
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March 20, 2007 |
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GOWRAMMA Vs. M SACHIDANANDA MURTHY
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November 29, 2007 |
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GOWRI CONTAINERS Vs. S C SHETTY
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October 3, 2007 |
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GOWRI CONTAINERS Vs. S C SHETTY
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October 9, 2007 |
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GREAT EASTERN IMPEX PVT LTD Vs. STATE OF KARNATAKA
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October 31, 2007 |
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GUJJALA HULAGAPPA Vs. LAKSHMIDEVAMMA
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November 30, 2007 |
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Guru Dattathreya Peeta Devasthana Samvardhana Samithi S/o Srinivasa Bhat, Srinivasa Vs. Commissioner for Religious and Charitable Endowments in Karnataka, Sri Syed Ghouse Mohinddin Shah Khadri S/o late Syed Peer Mohammed Shah Khadri, Sajjada Nas
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February 14, 2007 |
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GURUSIDDAWWA Vs. STATE OF KARNATAKA
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March 13, 2007 |
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GURUVAMMA Vs. STATE OF KARNATAKA
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January 5, 2007 |
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GUTTI BASAVESESHWAR LEASING FINANCE AND PAWAN BROKERS REGD Vs. MARUTI
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October 29, 2007 |
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H ANANTHAPPA Vs. H M BHOJAPPA
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August 24, 2007 |
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H BASAVARAJ Vs. DEPUTY COMMISSIONER
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July 20, 2007 |
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H C MALLAIAH Vs. BANGLORE UNIVERSITY
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June 29, 2007 |
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H G RANGANGOUD Vs. MINISTRY OF COAL AND MINES DEPT OF MINES NEW DELHI
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August 14, 2007 |
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H GOVINDARAJU Vs. SHANKARALINGE GOWDA COMMISSIONER BANGLORE DEVELOPMENT AUTHORITY
|
July 18, 2007 |
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H M P CEMENTS LTD Vs. KARNATAKA ELECTRICITY BOARD NOW KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
March 9, 2007 |
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H M SATISH Vs. B N ASHOK
|
February 8, 2007 |
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H M T LTD Vs. COMMISSIONER OF CUSTOMS, CHENNAI
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November 14, 2007 |
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H NABHIRAJA Vs. DY COMMISSIONER OF INCOME TAX
|
February 23, 2007 |
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H R GOPALAKRISHNAIAH Vs. LAND TRIBUNAL
|
December 5, 2007 |
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H R KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
July 20, 2007 |
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H RAMAPPA Vs. GENERAL MANAGER YELLMMA COTTON WOOLLEN AND SILK MILLS
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October 3, 2007 |
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H S CHETAN Vs. CHANDRA MOULI
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April 12, 2007 |
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H S MOHANAMBA Vs. MS VATSALA WATSA
|
March 27, 2007 |
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H S MOHANMBA Vs. VATSALA WATSA
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March 21, 2007 |
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H SURENDRA SHENOY Vs. SYNDICATE BANK
|
October 1, 2007 |
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H SURESH Vs. KARNATAKA PUBLIC SERVICE COMMISSION
|
July 2, 2007 |
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H V SURESH Vs. STATE OF KARNATAKA
|
November 29, 2007 |
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H. Nabhiraja Vs. The Dy. Commissioner of Income Tax
|
February 23, 2007 |
|
H.S. Mohanamba W/o Yellaiah Vs. Ms. Vatsala Watsa, Principal Secretary to Government, Department of Home, The Principal Secretary, Government of Karnataka, Home Department, The Secretary to Government, Union of India (UOI), Ministry of Finance,
|
March 21, 2007 |
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HAANNURAMMABAI KALAL Vs. CANOTMENT BOARD BELGAUM
|
September 12, 2007 |
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HANUMANTHA GOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
|
November 2, 2007 |
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HANUMANTHA RAO KULKARNI Vs. STATE OF KARNATAKA
|
February 27, 2007 |
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HANUMANTHAPPA Vs. GANAPATHI R KINI
|
January 3, 2007 |
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HARSA WHEEL MOVERS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
November 7, 2007 |
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HARSHA Vs. STATE OF KARNATAKA
|
March 15, 2007 |
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HASEENA BEGUM Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT
|
July 24, 2007 |
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HAVILDAR N BHEEMAN Vs. UNION OF INDIA
|
July 10, 2007 |
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HAYAT KHAN Vs. DEPUTY LABOUR COMMISSIONER
|
June 22, 2007 |
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HEMACHANDRA SAGAR Vs. D PRITHVIRAJ
|
October 29, 2007 |
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HIMALAYA DRUG COMPANY MAKALI Vs. HIMALAYA DRUG COMPANY KARMIKARA SANGHA
|
February 28, 2007 |
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HOOVACHARI Vs. GOVERNMENT OF KARNATAKA
|
March 9, 2007 |
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HOTEL BASANT RESIDENCY Vs. EXCISE COMMISSIONER IN KARNATAKA
|
October 26, 2007 |
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HOTEL VRINDA PRAKASH Vs. KARNATAKA STATE FINANCIAL CORPORATIONS
|
August 21, 2007 |
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HUNASE CHOWDAPPA Vs. STATE OF KARNATAKA
|
June 14, 2007 |
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HUTCHISON ESSAR SOUTH LIMITED Vs. UNION BANK OF INDIA
|
September 11, 2007 |
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HUTTI GOLD MINES CO LTD Vs. SYED RAHAMATHULLA
|
April 5, 2007 |
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I C D S LTD Vs. COMMISSIONER OF INCOME TAX MYSSORE
|
February 9, 2007 |
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I RUDRAYYA Vs. STATE OF KARNATAKA
|
November 15, 2007 |
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IBRAHIM Vs. ISMAIL
|
December 7, 2007 |
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IMAMHUSSAIN Vs. JANNATHI
|
August 6, 2007 |
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In Re: Astra Zeneca Pharma India Ltd. Vs.
|
July 6, 2007 |
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INCOME TAX OFFICER Vs. RAJ AND RAJ INVESTMENTS
|
January 31, 2007 |
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INSTITUTE FOR SOCIAL AND ECONOMIC Vs. CHIEF COMMISSIONER
|
February 26, 2007 |
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INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS ISKCON MUMBAI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS ISKCON BANGLORE
|
April 19, 2007 |
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ISMAIL Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY
|
January 25, 2007 |
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J PRAKASH Vs. M T KAMALAMMA
|
October 12, 2007 |
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J S PARAMESH SIDDRGOWDA Vs. INDRAMMA V MURTHY
|
June 19, 2007 |
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J VEERABHADRAPPA Vs. JOINT HINDU FAMILY FIRM JANTAKAL GADILINGAPPA
|
September 28, 2007 |
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JAGADEVI Vs. DEPUTY COMMISSIONER
|
June 18, 2007 |
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JAGDISH PATIL Vs. STATE OF KARNATAKA
|
September 21, 2007 |
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JANARDHAN PRABHU Vs. GANAPATHI PRABHU
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August 17, 2007 |
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JAYALAKSHAMMA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
|
September 3, 2007 |
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JAYAMMA Vs. LINGAMMA
|
January 31, 2007 |
|
JC840380 Ex Sub P.N. Ravindra Vs. CDA (Pensions) and OIC DSC Records
|
April 18, 2007 |
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JIGGA Vs. STATE OF KARNATAKA
|
August 30, 2007 |
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JOSEPH ALBERT LEWIS Vs. MICHAEL ROQUE LEWIS
|
August 20, 2007 |
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JOSEPH CHACKO Vs. STATE OF KARNATAKA
|
October 31, 2007 |
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JUNE PERRETT Vs. INCOME TAX OFFICER
|
November 15, 2007 |
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K A ABDUL REHMAN Vs. MAHADEV
|
March 2, 2007 |
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K B BANDEKAR Vs. PRINCIPAL COSERVATOR OF FOREST
|
January 31, 2007 |
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K BHASKARA ACHARYA Vs. MANAGEMENT OF SRI SIDDHARTHA EDUCATION SOCIETY
|
January 19, 2007 |
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K DEVIDAS KRISHNAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
October 5, 2007 |
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K EKAMBARAM REDDY Vs. DEPUTY CONSERVATOR FOREST BANGLORE
|
April 17, 2007 |
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K G BASAVARAJAPPA Vs. STATE OF KARNATAKA
|
August 10, 2007 |
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K GAJENDRAN Vs. CHIKKATHIMMA
|
September 27, 2007 |
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K GOPAL B A B ED Vs. MANAGEMENT OF SRK EDUCATION SOCIETY R
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January 10, 2007 |
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K Gopal B.A., B.Ed. S/o Kondaiah Asst. Master Navachetana High School, Siddappa Begar C.P. Ed. S/o Yankavva, Physical Education Teacher Navachetana High School, S. Gopalakrishna B.A. B.Ed. S/o Sevanaika Asst Master Navachetana High School and N. Ramakrish Vs.
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January 10, 2007 |
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K GOPAL KRISHNA Vs. SYNDICATE BANK
|
February 15, 2007 |
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K KRISHNA MURTHY Vs. LADULAL
|
June 4, 2007 |
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K M PRAKASH Vs. STATE OF KARNATAKA
|
May 29, 2007 |
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K M SAIFULLA Vs. APPELLATE AUTHORITY
|
June 8, 2007 |
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K M VENKATESH Vs. SECRETARY URBAN DEVELOPMENT DEPARTMENT
|
September 14, 2007 |
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K MAHADEV Vs. CHANCELLOR AND HIS EXCELLENCY GOVERNOR OF KARNATAKA BANGLORE
|
January 2, 2007 |
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K NAGAVENI Vs. SIDDAMMA
|
August 6, 2007 |
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K P SUBRAMANYA Vs. B GOWRAMMA
|
December 14, 2007 |
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K PASALA REDDY ALIAS A K PASALAPPA Vs. STATE OF KARNATAKA
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September 28, 2007 |
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K PRAKASH Vs. REGISTRAR GENERAL
|
January 16, 2007 |
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K R CHANDRASHEKAR Vs. DEPUTY CONSERVATOR OF FORESTS CHIKMAGALUR
|
March 8, 2007 |
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K R JAYAPRAKASH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
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September 7, 2007 |
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K RAJANI Vs. VIJAYA BANK
|
December 18, 2007 |
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K S BASAVARAJAPPA Vs. VEERABHADRAPPA
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July 2, 2007 |
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K S BASAVARAJAPPA Vs. VEERABHADRAPPA
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July 12, 2007 |
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K S PARVATHAMMA Vs. M MUNIKISHNAPPA
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August 8, 2007 |
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K S VENKATESH Vs. N G LAKSHMINARAYANA
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April 4, 2007 |
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K SATHYA MURTHY Vs. SECRETARY MINISTRY FOR INDUSTRY AND COMMERCE
|
January 29, 2007 |
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K SUNDAR RAO Vs. K RAMAKRISHNA RAO
|
September 21, 2007 |
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K THIRUPATHI REDDY Vs. RAJEGOWDA
|
August 27, 2007 |
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K VASANTHA KUMARI Vs. D DEVENDRA REDDY
|
September 25, 2007 |
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K VENKATARAMAIAH Vs. SRI KATTERAO
|
December 17, 2007 |
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K. Bhaskara Acharya S/o Ganapayya Acharya, Assistant Professor of Mechanical Engineering, Siddhartha Institute of Technology Vs. The Management of Sri. Siddhartha Education Society, represented by its Secretary and The Principal, Sri. Siddhartha
|
January 19, 2007 |
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KARNATAKA ELECTRICITY BOARD KPTCL Vs. M S ANGADI
|
June 12, 2007 |
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KARNATAKA HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. KRISHNAPPA ALIAS KRISHNAIAH
|
July 19, 2007 |
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KARNATAKA HOUSING BOARD Vs. R SATYANARAYANA
|
August 24, 2007 |
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KARNATAKA POWER TRANSMISSION CORPN LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
September 11, 2007 |
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KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
July 11, 2007 |
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KARNATAKA PUBLIC SERVICE COMMISSION Vs. K MARISWAMY
|
February 22, 2007 |
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KARNATAKA REG UNAIDED SCHOOLS MANAGEMENTS ASSOCIATION Vs. STATE OF KARNATAKA
|
June 25, 2007 |
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KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LIMITED Vs. PADAM TEXTILES
|
March 31, 2007 |
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KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LTD Vs. PADMA TEXTILES
|
May 31, 2007 |
|
KARNATAKA STATE CO OPERATIVE MARKETING FEDRATION LTD Vs. DHARWAD DISTRICT EMPLOYEES ASSOCIATION
|
July 19, 2007 |
|
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. H M P CEMENTS LIMITED
|
October 5, 2007 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SESHA
|
April 3, 2007 |
|
Karnataka State Road Transport Corporation Mysore Rural Division by its Divisional Controller, represented by its Chief Law Officer and Karnataka State Road Transport Corporation by its Managing Director represented by its Chief Law Officer Vs.
|
April 3, 2007 |
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KARUNAKARA S SHETTY Vs. STATE OF KARNATAKA
|
August 24, 2007 |
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KASHAMMA Vs. MAHADEVAPPA
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July 2, 2007 |
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KASI OFFSET PRINTERS Vs. COMMISSIONER OF C EX , BANGALORE-III
|
March 20, 2007 |
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KEMPEGOWDA Vs. NATIONAL HIGHWAY AUTHORITY
|
July 17, 2007 |
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KEMPOJI RAO Vs. SPECIAL LAND ACQUISITION ESTATE OFFICER N H AND ANOTHER
|
December 3, 2007 |
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KHAITAN ELECTRICALS LTD Vs. UNION OF INDIA
|
April 2, 2007 |
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KHODAY INDIA LIMITED Vs. STATE OF KARNATAKA
|
January 29, 2007 |
|
KHODIYA SYSTEMS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 10, 2007 |
|
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. DAYANANDA BENGRE
|
October 3, 2007 |
|
KODANDARAMASWAMY DEITY Vs. STATE OF KARNATAKA
|
April 17, 2007 |
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KRISHNAN NAIR Vs. GOVERNMENT OF INDIA
|
August 20, 2007 |
|
KUNAL PATHAK Vs. VIJAYA BANK
|
December 14, 2007 |
|
L SHIVALINGAIAH Vs. PANCHAJANYA VIDYAPEETHA WELFARE TRUST
|
June 4, 2007 |
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L SIDDAIAH Vs. STATE OF KARNATAKA
|
June 7, 2007 |
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L. SOHANARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 2007 |
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LAKKPPA Vs. GOVERNMENT TOOLROOM AND TRAINING CENTRE
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January 27, 2007 |
|
Larsen and Toubro Limited and another Vs. State of Karnataka and another
|
August 6, 2007 |
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LATHA K NAIR Vs. GOLD MOHAR FOODS AND FEEDS LIMITED
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December 17, 2007 |
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LAXMANSA Vs. DEVENDRAPPA
|
November 13, 2007 |
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LAXMANSA RAIBAGI Vs. DEVENDRAPPA KUDARI
|
November 30, 2007 |
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LAXMAVVA Vs. STATE OF KARNATAKA
|
January 23, 2007 |
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LAXMIPATHI Vs. DEPUTY COMMISSIONER
|
July 4, 2007 |
|
LMJ INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA
|
July 6, 2007 |
|
M A MOHAMED NIAZ Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATAKA
|
June 18, 2007 |
|
M B BETTASWAMY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
October 4, 2007 |
|
M B RAVI KUMAR Vs. DIRECTORATE GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE GOVERNMENT OF INDIA
|
December 11, 2007 |
|
M C ASSOCIATES Vs. STATE OF KARNATAKA
|
October 30, 2007 |
|
M GURUSWAMY Vs. MANAGING DIRECTOR KPTC LTD
|
October 5, 2007 |
|
M JANA BAI Vs. M GOVARDHANAGIRI NAIDU ALIAS M G GIRI
|
June 6, 2007 |
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M JANA BAI Vs. M GOVARDHANAGIRI NAIDU ALIAS M G GIRI
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June 4, 2007 |
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M K JAGADEESH Vs. REGISTRAR GENERAL
|
July 25, 2007 |
|
M K SHEKARAPPA Vs. SHIVAGANGAMMA
|
April 16, 2007 |
|
M K VIJAYALAKSHMI Vs. STATE OF KARNATAKA
|
April 11, 2007 |
|
M M BHATIA AND CO Vs. BINNY LTD
|
May 28, 2007 |
|
M MUNIRAJAPPA Vs. UNION OF INDIA
|
January 19, 2007 |
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M MUNISWAMI Vs. B P KRISHNAPPA MUDALIYAR
|
June 7, 2007 |
|
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
|
January 12, 2007 |
|
M N SUDARSHAN Vs. V MURALI NARAYANA
|
July 3, 2007 |
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M N UMASHANKAR Vs. COMMISSIONER MYSORE MAHANAGAR PALIKE
|
August 29, 2007 |
|
M PONNUSWAMY Vs. M THAMARAI KANNAN
|
September 3, 2007 |
|
M PRITHVIRAJ Vs. LEELAMMA N
|
November 16, 2007 |
|
M S PADMARAJAIAH Vs. COMMISSIONER BANGLORE MAHANAGARA PALIKE
|
August 1, 2007 |
|
M S SUBBUKRISHNA Vs. PARVATHI
|
August 31, 2007 |
|
M SENGUTTUVAN Vs. MAHADEVASWAMY
|
March 12, 2007 |
|
M SHETTAPPA Vs. STATE OF KARNATAKA
|
September 24, 2007 |
|
M V RAJAMMA Vs. SURESH VADAKANNAVAR
|
October 23, 2007 |
|
M V RAMACHANDRASA Vs. PRAKASH CHAND
|
November 22, 2007 |
|
M VENKATARAMANAPPA Vs. CHANCELLOR BANGLORE UNIVERSITY
|
April 13, 2007 |
|
M. Munivenkatappa Vs. The State of Karnataka and others
|
January 12, 2007 |
|
M. Prithviraj S/o late Parvathamma N and others Vs. Smt. Leelamma N. W/o N.K. Krishna Shetty and others
|
November 16, 2007 |
|
M. Venkataramanappa S/o Muniyappa Vs. The Chancellor, Bangalore University and others
|
April 13, 2007 |
|
M.P. Jaishankar S/o M. Puttaswamy Vs. State of Karnataka by Chief Secretary, State of Karnataka by its Secretary to Industries and Commerce Department Ex-Officio Chairman, Karnataka Industrial Areas Development Board, The Karnataka Industrial Ar
|
April 5, 2007 |
|
M.V. Amarashetty Vs. Chief Commissioner of Income Tax and another (No. 1)
|
November 23, 2007 |
|
MADINA MASJID Vs. KAREEMULLA SHERIFF
|
March 21, 2007 |
|
MADURA COASTS PVT LTD Vs. MADURA COASTS EMPLOYEES UNION
|
April 10, 2007 |
|
MAHANTHARA MUTT TRUST Vs. A R MANKIKYA VYASAGAM CHETTIAR
|
June 22, 2007 |
|
MAHESH CENTRE Vs. PEOPLE CHARITY FUND
|
September 14, 2007 |
|
MAHILA SAMAKHYA KARNATAKA Vs. SHOBHA
|
April 19, 2007 |
|
MALLAMMA Vs. STATE OF KARNATAKA
|
July 25, 2007 |
|
MALLIGA PANEER SELVAM Vs. RAJA SATHYANARAYANA SHETTY
|
March 28, 2007 |
|
MALLIKA Vs. CHANDRAPPA
|
January 10, 2007 |
|
MALLIKARJUNA Vs. MAREPPA
|
October 11, 2007 |
|
MALLIKARJUNA H C Vs. REGISTRAR GULBARGA UNIVERSITY
|
February 27, 2007 |
|
MALNAD ARECA MARKETING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
April 4, 2007 |
|
MALNAD TECHNICAL EDUCATIONAL SOCIETY Vs. Y R PURSHOTHAM
|
June 27, 2007 |
|
MANAGEMENT OF ADITYA HOROLOGICAL LIMITED Vs. D K NARAYANASWAMY
|
February 27, 2007 |
|
MANAGEMENT OF ASIAN PAINTS LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
November 27, 2007 |
|
MANAGEMENT OF DAVANGERE COTTON MILLS Vs. C R KRISHNA
|
October 11, 2007 |
|
MANAGEMENT OF HINDUSTAN LEVER LTD Vs. DOOD BADSHAH BANI
|
March 16, 2007 |
|
MANAGEMENT OF L AND T KOMATSU LTD Vs. LARSEN AND TOUBRO EMPLOYEES ASSOCIAN
|
October 29, 2007 |
|
MANAGEMENT OF MANGALORE CHEMICALS AND FERTILISERS LTD Vs. SRI UDAYA
|
December 5, 2007 |
|
MANAGEMENT OF SRI VENKATARAMANA TEMPLE AND SRI HALE MARIYAMMA TEMPLE KAPE UDUPI DISTRICT Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY
|
July 5, 2007 |
|
MANAGEMENT OF VALLIAPPA TEXTILES LIMITED Vs. S RAJANNA
|
January 17, 2007 |
|
MANAGER THEORIENTAL INSURANCE COMPANY LIMITED Vs. BHAGYAMMA ALIAS RATHNAMMA
|
September 27, 2007 |
|
MANAGING DIRECTOR NWKRTC HUBLI Vs. B MANJULA
|
October 8, 2007 |
|
MANIPAL ACADEMY OF HIGHER EDUCATION MANIPAL UDUPI DISTRICT Vs. STATE OF KARNATAKA
|
October 9, 2007 |
|
MANIPAL ACADEMYOF HIGHER EDUCATION Vs. STATE OF KARNATAKA
|
July 5, 2007 |
|
MANJULA KUDLIGI Vs. PRESIDENT BETHONY EDUCATIONAL SOCIETY
|
December 11, 2007 |
|
MANU PRASAD ALIAS AVINASH Vs. J KRISHNA ALIAS RAJU
|
August 8, 2007 |
|
MANU PROPERTIES PRIVATE LTD Vs. BANGLORE DEVELOPMENT AUTHORITY
|
April 12, 2007 |
|
MARGHA BAI PACHAN PATEL Vs. STATE OF KARNATAKA
|
April 13, 2007 |
|
MARIAM GEORGE Vs. S JESWINA
|
November 21, 2007 |
|
MARIAM HUSSAIN Vs. SYEDANI
|
March 1, 2007 |
|
MARIKALAMMA Vs. ASSISTANT COMMISSIONER HUNSUR REVENUE SUB DIVISION HUNSUR
|
November 13, 2007 |
|
MCDONALDS CORPORATION Vs. STERLINGS MAC FAST FOOD
|
June 18, 2007 |
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MEENAXI BADDI Vs. ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER
|
September 26, 2007 |
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METHODIST CHURCH BELGAUM Vs. DEPUTY COMMISSIONER BELGAUM DISTRICT
|
October 8, 2007 |
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MICHIGAN RUBBER INDIA LIMITED Vs. STATE OF KARNATAKA
|
September 13, 2007 |
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Mico Employees Association Vs. Asstt. Commissioner of Income Tax (Tds)
|
April 3, 2007 |
|
MOHAMED MUSA SAIT WAKF Vs. ATUL A MODI
|
March 13, 2007 |
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Mohammed Ibrahim S/o Late Imamuddin Shaikh Vs. State of Karnataka, Department of Urban Development by its Secretary and others
|
September 14, 2007 |
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MOHAMMED IQBAL Vs. MOHAMMED ZAHOOR
|
July 12, 2007 |
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MOHAMMED ZAKAULLA Vs. C MUNIREDDY
|
November 26, 2007 |
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MOHANDASAN Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
|
December 20, 2007 |
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MOSAIC INDUSTRIES PVT LTD Vs. E S I CORPORATION
|
December 14, 2007 |
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MOTOR INDUSTRIES CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 12, 2007 |
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MOUNESH BOVI Vs. STATE BY BASAVAPATNA POLICE
|
March 5, 2007 |
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MPHASIS LIMITED Vs. STATE OF KARNATAKA
|
June 19, 2007 |
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MRS. UMA MURTHY Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 17, 2007 |
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MSPL LIMITED Vs. S B MINERALS
|
October 26, 2007 |
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MUDUKAPPAGOUDA ALIAS MADIWALAPPAGOUDA Vs. R K NAIK DY S P INDI
|
July 12, 2007 |
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MUJAWAR Vs. FAZLUR REHMAN
|
October 31, 2007 |
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MUNIRATHNAMMA Vs. AST COMMISSIONER KOLAR SUB DIVISION
|
January 18, 2007 |
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MUNIVENKATAPPA Vs. DODDAMUNIYAPPA
|
November 6, 2007 |
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MUNIYAMMA Vs. STATE OF KARNATAKA
|
March 30, 2007 |
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MUPPANNA Vs. STATE OF KARNATAKA
|
June 28, 2007 |
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N C CHANDRA SHEKAR Vs. SIDDA GANGAMMA
|
January 12, 2007 |
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N G PUTTASWAMY Vs. TAHSILDAR AND RETURNING OFFICER
|
September 26, 2007 |
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N HANUMANTHARAYA Vs. MARIYAMMA
|
October 9, 2007 |
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N KODANDARAMA REDDY Vs. GRAPHITE INDIA KARMIKARE SANGHA
|
November 28, 2007 |
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N M RAMACHANDRAIAH Vs. STATE OF KARNATAKA
|
April 19, 2007 |
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N MANIRAJU Vs. SPECIAL DEPUTY COMMISSIONER
|
July 23, 2007 |
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N MUNISWAMY Vs. M LALITHA
|
October 31, 2007 |
|
N P RAVI SUBBAIAH Vs. DEPUTY COMMISSIONER KODAGU DISTRICT
|
January 17, 2007 |
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N PAVITHRA Vs. H M VIJAYAKUMAR
|
September 25, 2007 |
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N R NARAYANA MURTHY Vs. KANNADA RAKSHANA VAKEELARA VEDIKE
|
August 14, 2007 |
|
N R SAJID Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 9, 2007 |
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N SREENIVASA Vs. KUTTUKARAN MACHINE TOOLS LTD
|
February 27, 2007 |
|
N V VENKATESHACHAR Vs. STATE OF KARNATAKA
|
March 23, 2007 |
|
N. Kodandarama Reddy Vs. Graphite India Karmikare Sangha and another
|
September 28, 2007 |
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NAGALAKSHMAMMA Vs. CHIRMAN KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
March 14, 2007 |
|
NAGAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 16, 2007 |
|
NAGAPPA PRADHANI Vs. STATE OF KARNATAKA
|
August 22, 2007 |
|
NAGARAJA UPADHYA Vs. M SANJEEVAN
|
June 6, 2007 |
|
Nalini Kumari Vs. K. S. Bopaiah
|
November 24, 2007 |
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NAMTECH CONSULTANTS PVT LTD Vs. GE THERMOMTERIES INDIA PVT LTD
|
November 13, 2007 |
|
NARASEGOWDA Vs. STATE OF KARNATAKA
|
September 7, 2007 |
|
NARASINGH Vs. K BASAVARAJ
|
August 1, 2007 |
|
NARAYAN BABURAO SAPAKAL Vs. BASAVARAJ SANGAPPA GULED
|
October 29, 2007 |
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NARAYAN JOTIBA KOCHERI Vs. BHARAT SANCHAR NIGAM LTD
|
September 28, 2007 |
|
NARAYANA K SWAMY Vs. A NAZIR AHMED KHAN
|
November 14, 2007 |
|
NARAYANA S BHAT Vs. STATE OF KARANATAKA
|
November 30, 2007 |
|
NARAYANASWAMY Vs. DIVISIONAL CONTROLLER KSRTC KOLAR DIVISION
|
September 18, 2007 |
|
NARENDRA BHAT Vs. STATE
|
December 20, 2007 |
|
NATIOANL INSURANCE CO LTD Vs. AISHABI
|
June 7, 2007 |
|
NATIONAL BOARD OF EXAMINATIONS NEW DELHI Vs. GANAPATI BHAT
|
September 17, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. PARVATHI
|
August 8, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. N GANGADEVAMMA
|
February 14, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. GURUALLAMMA
|
November 19, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BANDENAWAJ
|
October 30, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M R SHANTAMMA
|
December 11, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANKAR BABURAO GAVADE
|
August 17, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SAROJAMMA
|
September 4, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. AMBADAS SURYAKANTH GUTTEDAR
|
September 28, 2007 |
|
NATURAL TAXTILES PVT LTD Vs. UNION OF INDIA
|
March 12, 2007 |
|
NEVY D SOUZA Vs. KARNATAKA APPELLATE TRIBUNAL BANGLORE
|
January 9, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHIF PASHA
|
February 1, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. K S PUTTAPPA
|
April 5, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMA
|
August 29, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVINDARAJU
|
August 9, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANNAMMA
|
January 22, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. T V THAMMANNA
|
August 7, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. K RAMESH
|
July 4, 2007 |
|
NEW KIRAN CASHEWS REP Vs. UNION OF INDIA UOI RESENTED
|
January 17, 2007 |
|
NINGAJAMMA Vs. STATE OF KARNATAKA
|
March 7, 2007 |
|
NINGAMMA Vs. CHAIRMAN KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
March 26, 2007 |
|
Ningamma W/o Late G.R. Rangappa Vs. The Chairman, Karnataka Power Transmission Corporation Ltd. and others
|
March 26, 2007 |
|
NIRMALA Vs. SHIVAJI
|
November 29, 2007 |
|
NITIN MUJUMDAR Vs. STATE OF KARNATAKA
|
April 17, 2007 |
|
NITYANANDA AYTO STORES Vs. BIRLA TYRES
|
November 16, 2007 |
|
NOEL AGRITECH LIMITED Vs. COMMR OF C EX AND CUS , MANGALORE-3
|
October 30, 2007 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. VASANTHRAO
|
March 21, 2007 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. BABU ALIAS BABUSAB
|
January 4, 2007 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. I B ANTIN
|
June 11, 2007 |
|
OM SHAKTHI SC ST AND MINORITY CREDIT CO OPERATIVE SOCIETY LTD Vs. M VENKATESH
|
October 5, 2007 |
|
ONKARAPPA Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
March 1, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. MARIAMMA
|
June 18, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. K S PRAKASH
|
July 23, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHABUNNI
|
July 19, 2007 |
|
Oriental Insurance Co. Ltd. Vs. K.S. Prakash and others
|
July 23, 2007 |
|
ORIENTAL INSURANCE COMPANY Vs. K S PRAKASH
|
June 23, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SALMA
|
November 13, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. Y S GANGAIAH
|
October 12, 2007 |
|
Oriental Insurance Company Ltd. Vs. K.S. Prakash and others
|
June 23, 2007 |
|
P B DURGANNAVAR Vs. STATE BANK OF INDIA
|
January 12, 2007 |
|
P G RAMESH Vs. STATE OF KARNATAKA
|
November 6, 2007 |
|
P HONNAMMA Vs. B JANNATH
|
July 19, 2007 |
|
P K NAGARAJ Vs. MANAGING DIRECTOR NEKRTC
|
June 27, 2007 |
|
P N RAVINDRA Vs. CDA PENSIONS AND OIC DSC RECORDS
|
April 18, 2007 |
|
P N SHETTY Vs. DIRECTOR ITI LIMITED
|
February 19, 2007 |
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P PADMANABH Vs. SYNDICATE BANK LTD
|
November 15, 2007 |
|
P S AITHALA Vs. GANAPATHY N HEGDE
|
December 17, 2007 |
|
P SHARADAMMA Vs. MARITHIBBEGOWDA
|
October 12, 2007 |
|
PADMA Vs. KARNATAKA ELECTRICITY BOARD
|
November 12, 2007 |
|
PANDURANG JIVAJIRAO MANGLEKAR Vs. STATE OF KARNATAKA
|
August 2, 2007 |
|
PAPE GOWDA Vs. DIVISION CONTROLLER KSRTC HASSAN
|
November 7, 2007 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD Vs. HARIKRISHNA ALTHAL LATE NARAYAN ATHAL
|
December 14, 2007 |
|
POORNAPRAJNA HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. KARNATAKA INFORMATION COMMISSION
|
March 30, 2007 |
|
POSHAKADANTHA Vs. STATE OF KARNATAKA
|
September 17, 2007 |
|
PRAKASH MAHABALESHWAR BHAT Vs. KARNATAKA POWER CORPN LTD
|
September 6, 2007 |
|
PRAVEEN KUMAR Vs. RAMESH CHAND BAMBOLI
|
May 30, 2007 |
|
Precision Interconnect India Pvt. Ltd., A Company incorporated under the Companies Act, 1956 Vs. Nil
|
July 13, 2007 |
|
PREM KUMARI Vs. UNITED INDIA INSURANCE
|
July 17, 2007 |
|
PREMA GOVINDA Vs. KARNATAKA SMALL SCALE INDUSTRIES ASSOCIATION
|
April 13, 2007 |
|
Premakumari W/o. Kumar and Kumar S/o. Hombaiah Vs. United India Insurance Company Limited by its Manager and A. Raju S/o. Appaji Gowda
|
July 17, 2007 |
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PRESIGE GARDEN ESTATES PVT LTD Vs. STATE OF KARNATAKA
|
March 30, 2007 |
|
Prof. M.S. Padmarajaiah and others Vs. The Commissioner, Bangalore Mahanagara Palike (Dept. of Revenue), (House and Vacant Site Register) Basavanagudi Division and others
|
August 1, 2007 |
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PUTTANA SHETTY Vs. PADMA SHETTY
|
February 8, 2007 |
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PUTTARAMAIAH Vs. THIMMAIAH
|
July 18, 2007 |
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PUTTASWAMY ALIAS IKKAL RANGAIAH Vs. STATE OF KARNATAKA
|
June 25, 2007 |
|
Q SOFT SYSTEM AND SOLUTIONS P LTD Vs. H N GIRIDHAR
|
December 14, 2007 |
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R B HOSALLI Vs. STATE OF KARNATAKA
|
July 11, 2007 |
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R B VRISHABHARAJU Vs. STATE OF KARNATAKA
|
January 18, 2007 |
|
R G RAVIKUMAR Vs. STATE OF KARNATAKA
|
September 28, 2007 |
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R HONAPPA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT
|
February 14, 2007 |
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R N SHETTY AND COMPANY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 24, 2007 |
|
R RAGHU Vs. STATE OF KARNATAKA
|
April 9, 2007 |
|
R SANDHYARANI Vs. M MYLARAPPA
|
January 25, 2007 |
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R SRIDEVI Vs. CANARA BANK
|
March 1, 2007 |
|
R SRINIVAS Vs. STATE OF KARNATAKA
|
November 14, 2007 |
|
R VENKATADAS Vs. MASTER VARUN
|
November 6, 2007 |
|
R. Veeranna Vs. State of Karnataka represented by its Home Secretary and others
|
August 3, 2007 |
|
RABBANI Vs. SECRETARY GRAM PANCHAYAT
|
July 6, 2007 |
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RADHIKA V KRISHNAN Vs. KARNATAKA STATE NURSING COUNCIL
|
November 26, 2007 |
|
RADIO HOUSE Vs. UNION OF INDIA
|
October 11, 2007 |
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RAGHOTTAMACHAR GALAGALI Vs. STATION HOUSE OFFICER MAHILA POLICE
|
November 14, 2007 |
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RAGINI NARAYAN Vs. MINNIE NARAYAN
|
November 19, 2007 |
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RAGINI NARAYAN Vs. MINNIE NARAYAN
|
November 29, 2007 |
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RAHEEM BEE Vs. STATE TRANSPORT AUTHORITY IN KARNATAKA
|
February 9, 2007 |
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RAJ A MENDA Vs. RANI RASAMANI REAL ESTATE
|
June 8, 2007 |
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RAJASHEKAR H S MYSORE Vs. STATE BANK OF MYSORE
|
November 13, 2007 |
|
RAJENDRA Vs. STATE OF KARNATAKA
|
October 4, 2007 |
|
RAJU RADRAIAH MATAPATHI Vs. SECRETARY TO GOVERNMENT DEPT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
|
June 20, 2007 |
|
Raju S/o Megu Rathod rep. by his Natural Mother and Guardian Smt. Ambubai W/o Megu Rathod and others Vs. Bharat S/o Appurao Patil, The United India Insurance Co. Ltd., Sri Vinayak S/o Tulasiram Ughede and New India Assurance Co. Ltd.
|
June 9, 2007 |
|
RAJU SHIVAJI CHAVAN Vs. UNION OF INDIA
|
March 2, 2007 |
|
RAM Vs. MURLIDHAR
|
October 29, 2007 |
|
RAMA NAIK Vs. DEPUTY COMMISSIONER
|
March 20, 2007 |
|
RAMAKANTHA RAO Vs. STATE OF KARNATAKA
|
July 25, 2007 |
|
RAMAKRISHNA ALIAS RAMAKRISHNAIAH ALIAS KRISHNA Vs. STATE OF KARNATAKA
|
December 18, 2007 |
|
RAMASWAMY Vs. DEPUTY COMMISSIONER BELLARY
|
August 17, 2007 |
|
RAMASWAMY RAJU Vs. STATE OF KARNATAKA
|
January 4, 2007 |
|
RAMCHANDRA JOIS Vs. RAJESHWARI
|
July 5, 2007 |
|
RAMCHANDRAPPA Vs. STATE OF KARNATAKA
|
March 13, 2007 |
|
RANE (MADRAS) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 12, 2007 |
|
Rangappa (since dead by L. Rs.) and other Vs. Channamma and others etc.
|
October 3, 2007 |
|
RANGAPPA AND Vs. CHANNAMMA
|
October 3, 2007 |
|
RASHEED Vs. STATE OF KARNATAKA
|
February 21, 2007 |
|
RATHNA BAI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 5, 2007 |
|
RAVEENDRANATH NAIK Vs. BAR COUNCIL OF INDIA
|
February 8, 2007 |
|
RAVIKALA Vs. UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPARTMENT OF POST NEW DELHI
|
March 28, 2007 |
|
REGIONAL TRANSPORT OFFICER BANAGALOR Vs. S RAJENDRA
|
October 4, 2007 |
|
REGIONAL TRANSPORT OFFICER BANGALORE Vs. S RAJENDRA
|
October 5, 2007 |
|
RENUKA Vs. TAMMANNA
|
June 1, 2007 |
|
RENUKA YELLAMMA DEVI Vs. STATE OF KARNATAKA
|
February 2, 2007 |
|
REVAMMA Vs. BASHA SAAB
|
December 12, 2007 |
|
REVATHI Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 2007 |
|
ROBINSONS S Vs. UNION OF INDIA
|
July 30, 2007 |
|
RONALD JEROME D SOUZA Vs. STATE OF KARNATAKA
|
October 9, 2007 |
|
ROOPALI VIJAYKUMAR PADHYE Vs. GOVERNMENT OF KARNATAKA
|
December 19, 2007 |
|
RUDRA NAIKA Vs. STATE OF KARNATAKA
|
July 23, 2007 |
|
RUDRAPPA Vs. DEPUTY COMMISSIONER
|
August 3, 2007 |
|
RUDRAPPA Vs. BASAWARAJ
|
October 24, 2007 |
|
RUKMANI Vs. V UDAY KUMAR
|
August 31, 2007 |
|
RUKMINI BAI Vs. UMABAI SHANAKAR JADHAV
|
December 10, 2007 |
|
RUTHA BAI Vs. BALDEV SINGH
|
June 1, 2007 |
|
RYAZ AHMED Vs. LALITHA KUMR CHOPRA
|
April 4, 2007 |
|
S B GANESH Vs. TREE OFFICER CONSERVATOR OF FOREST MADIKERI
|
January 17, 2007 |
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S B KHANAGOUDAR Vs. DIRECTORATE OF MUNICIPAL ADMINISTRATION BANGALORE
|
September 17, 2007 |
|
S G R TECHNICAL AND EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
August 1, 2007 |
|
S GANESH Vs. STATE OF KARNATAKA
|
November 22, 2007 |
|
S JAGADISH Vs. S KUMARASWAMY
|
March 20, 2007 |
|
S JAHANARA Vs. C NAZEER AHAMED
|
July 13, 2007 |
|
S JAYAMMA Vs. R MUNIRATHNAMMA
|
October 29, 2007 |
|
S M HONAPPA Vs. BANGLORE UNIVERSITY
|
April 11, 2007 |
|
S M K A ENTERPRICES Vs. SUCHITA INDUSTRIES
|
July 31, 2007 |
|
S M KRISHNA Vs. SECRETARY DEPARTMENT OF REVENUE
|
September 4, 2007 |
|
S MARISWAMY Vs. S VENKANNA RAO
|
June 19, 2007 |
|
S N G EXPORTERS Vs. SHILPI GRANITES EXPORTS
|
February 8, 2007 |
|
S N MURTHY Vs. STATE OF KARANATAKA
|
September 5, 2007 |
|
S N NAGARAJU Vs. SUPRINTENDING ENGINEER ELECT AND DISCIPLINARY AUTHORITY
|
July 31, 2007 |
|
S PRASANNA KUMAR Vs. Y NAGAPPA
|
September 5, 2007 |
|
S R KATTI Vs. STATE OF KARNATAKA
|
February 27, 2007 |
|
S R PATIL Vs. STATE OF KARNATAKA
|
February 21, 2007 |
|
S S SOHRAB Vs. SYNDICATE BANK
|
April 4, 2007 |
|
S SIDDALINGASWAMY Vs. UNION OF INDIA
|
August 29, 2007 |
|
S SRINIDHI Vs. STATE
|
April 19, 2007 |
|
S VENKATARAMULA Vs. STATE OF KARANATAKA
|
September 28, 2007 |
|
S VENKATESH MURTHY Vs. UNION OF INDIA
|
January 4, 2007 |
|
S. Ganesh S/o M. Sella Perumal Vs. State of Karnataka - SPP
|
November 22, 2007 |
|
S.R. Katti Scientist-D Sericulture Division Karnataka State Sericulture Research and Development Institute Vs. State of Karnataka by its Secretary Commerce and Industries Department and Dr. U.D. Bongale, Director Karnataka State Sericulture Rese
|
February 27, 2007 |
|
SALEEM GUDUSAB NAIK Vs. STATE OF KARNATAKA
|
April 12, 2007 |
|
Salgaocar Mining Industries Pvt. Ltd. rep. by its Managing Director, Anil V. Salgaocar Vs. Union of India (UOI), Ministry of Coal and Mines, Department of Mines rep. herein by the Secretary to Government of India and others
|
August 14, 2007 |
|
SANJAY AGGARWAL Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
January 31, 2007 |
|
SANNAMMA Vs. SHIVANNA
|
May 29, 2007 |
|
SANTOSH ACHCHA Vs. STATE OF KARNATAKA
|
February 1, 2007 |
|
SARASWATI Vs. VASANT RAMACHANDRA DULLOLI
|
November 7, 2007 |
|
SAROJAMMA Vs. K M VENKATESH
|
July 13, 2007 |
|
SATHI SUNDARESH Vs. STATE OF KARNATAKA
|
April 12, 2007 |
|
SECRETARY S J M Vs. PRINCIPAL SECRETARY
|
July 6, 2007 |
|
SECRETARY SJM VIDYAPEETA Vs. PRINCIPAL SECRATARY TO GOVT HIGHER EDUCATION DEPARTMENT
|
June 6, 2007 |
|
SECRETARY STATE OF KARNATAKA Vs. NAGAVENI M C
|
June 7, 2007 |
|
SESA GOA LIMITED Vs. STATE OF KARNATAKA
|
March 28, 2007 |
|
SHAILA P PRABU Vs. NAGENDRA K MALLYA
|
August 31, 2007 |
|
SHAMADHAN TRADING P LIMITED Vs. STATE OF KARNATAKA
|
October 5, 2007 |
|
SHAMRAO RUKAMANNA TALWAR Vs. SUVARANA
|
October 23, 2007 |
|
SHANKAR M PUJARI Vs. DIVISIONAL CONTROLLER NORTH WEST K R T C
|
December 4, 2007 |
|
SHANKARAPPA Vs. BASAWARAJAPPA
|
March 7, 2007 |
|
SHANTA Vs. EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD AND THE ASSISTANT
|
January 29, 2007 |
|
SHARAD MAHADEV BORKAR Vs. STATE OF KARNATAKA
|
March 1, 2007 |
|
SHARADAMMA Vs. STATE OF KARNATAKA
|
January 24, 2007 |
|
SHARANABASAPPA Vs. SHIVAKUMAR
|
October 26, 2007 |
|
SHARATKUMAR DESAI Vs. KUSUMAKAR DESAI
|
July 20, 2007 |
|
SHASHIKANTH N KINNARKAR Vs. STATE OF KARNATAKA
|
June 6, 2007 |
|
Shattuppal L. Patil Vs. Central Bank of India and others
|
October 23, 2007 |
|
SHATUPPAL L PATIL Vs. CENTRAL BANK OF INDIA
|
October 23, 2007 |
|
SHEEBH AHMED Vs. STATE OF KARNATAKA
|
February 1, 2007 |
|
SHIVAGANGAVVA Vs. DEPUTY COMMISSIONER DHARWAD
|
September 27, 2007 |
|
SHIVAJI T SONAVALE Vs. PARVATHIBAI B PAWAR
|
March 15, 2007 |
|
SHIVANANAD Vs. STATE OF KARNATAKA
|
October 25, 2007 |
|
SHIVANANJAIAH Vs. CHIEF MECHANICAL ENGINEER P
|
June 6, 2007 |
|
SHIVANNA Vs. COMMAND AREA DEVELOPMENT AUTHORITY MYSORE
|
September 6, 2007 |
|
SHIVANNA Vs. COMMAND AREA DEVELOPMENT AUTHORITY
|
October 23, 2007 |
|
Shivanna S/o Late Govindaiah Vs. The Command Area Development Authority, Cauvery Basin Project, Narasimhaiah S/o. Late Narasimhaiah and State of Karnataka by its Secretary to The Government, Water Resources Department
|
September 6, 2007 |
|
SHIVAPPA Vs. BASAVARAJ
|
November 6, 2007 |
|
SHIVAPPA ALIAS SHIVAMANI Vs. STATE OF KARNATAKA
|
July 12, 2007 |
|
SHIVARAYAPPA Vs. DEPUTY COMMISSIONER
|
March 16, 2007 |
|
SHIVASHANKARAPPA MUDEGOUDAR Vs. K A ARVIND
|
August 10, 2007 |
|
SHIVAYYA Vs. PRAVEEN
|
November 16, 2007 |
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SHOBA LAKSHMI Vs. DIVISIONAL COMMISSIONER BENGALORE
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March 2, 2007 |
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SHOBHARAJ Vs. CHANDRAPPA
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January 23, 2007 |
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SHREE RENUKA SUGARS LTD Vs. STATE OF KARNATAKA
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June 15, 2007 |
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SHREE VISHWOTHAMA THEERTHA SWAMIGAL Vs. H BALARAJ
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August 10, 2007 |
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SHRIANANJAIAH Vs. CHIEF MECHANICAL ENGINEER
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June 6, 2007 |
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SHRIKANTH S PATIL Vs. STATE OF KARNATAKA
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July 31, 2007 |
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SHUBHA B Vs. GENERAL MANAGER BHARATH SANCHAR NIGAMA DAKSHINA KANNADA
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July 16, 2007 |
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SIDDAMMA Vs. RAYANAGOUDA
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September 10, 2007 |
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SOUTHERN AUTO PRODUCTS Vs. COMMISSIONER OF C EX , BANGALORE-I
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January 26, 2007 |
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SPECIAL LAND ACQUISITION OFFICER Vs. SRIKANT PUNDLIK BANAKAR
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July 12, 2007 |
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SPECIAL LAND ACQUISITION OFFICER Vs. STATE OF KARNATAKA
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October 30, 2007 |
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SPECIAL LAND ACQUISITION OFFICER Vs. ASHOK VENKATESH
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October 11, 2007 |
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SPECIAL LAND ACQUISITION OFFICER RAILWAYS AND KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. MUNIYAPPA
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September 27, 2007 |
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SREE BALAJI ENTERPRISES BANGLORE Vs. EXCISE COMMISSIONER IN KARNATAKA
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January 11, 2007 |
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SREE VINAYAKA ROADWAYS Vs. DEPUTY COMMISSIONER
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December 3, 2007 |
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SRI NI PRA CAHNNABASAVA DESHIKENDRA SWAMIGALU MATADHIPATHIGALU KANNADA MUTT Vs. C P KAVEERAMMA
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September 12, 2007 |
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SRINATH Vs. STATE OF KARNATAKA
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December 13, 2007 |
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SRINIDHI ANANTHARAMAN Vs. UNION OF INDIA
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March 14, 2007 |
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SRINIVASA GOWDA Vs. H J LEELAVATHI
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December 4, 2007 |
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STATE Vs. SATISH SHETTY
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September 13, 2007 |
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STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA
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September 27, 2007 |
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STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA
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May 8, 2007 |
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STATE OF KARNATAKA Vs. YEDA
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June 11, 2007 |
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STATE OF KARNATAKA Vs. RANGAPPA
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April 17, 2007 |
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STATE OF KARNATAKA Vs. CAUYERAPPA
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March 28, 2007 |
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STATE OF KARNATAKA Vs. H B MUNIVENKATAPPA
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March 8, 2007 |
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STATE OF KARNATAKA Vs. CHOWDEGOWDA
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February 28, 2007 |
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STATE OF KARNATAKA Vs. C CHAND SAHEB
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January 9, 2007 |
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STATE OF KARNATAKA Vs. KONAPPA BHIMAPPA BELLIGUNDI
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January 19, 2007 |
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STATE OF KARNATAKA Vs. DURGAPPA
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January 31, 2007 |
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STATE OF KARNATAKA Vs. AKRAM PASHA
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September 11, 2007 |
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STATE OF KARNATAKA Vs. A AND G PROJECTS AND TECHNOLOGIES LTD
|
August 14, 2007 |
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STATE OF KARNATAKA Vs. CHETAN TAYAL
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August 18, 2007 |
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STATE OF KARNATAKA Vs. GOVINDA
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June 13, 2007 |
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STATE OF KARNATAKA Vs. AKRAM PASHA
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July 30, 2007 |
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STATE OF KARNATAKA Vs. AYYANNA
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August 3, 2007 |
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STATE OF KARNATAKA Vs. K S RAMDAS
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November 14, 2007 |
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STATE OF KARNATAKA Vs. H J SHAKUNTHALAMMA
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October 25, 2007 |
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STATE OF KARNATAKA Vs. KHALEEL AHMED
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October 29, 2007 |
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STEEL AUTHORITY OF INDIA LTD Vs. B YELLAPPA
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March 5, 2007 |
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SUBASHCHANDRA KALBURGI Vs. ASSISTANT COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER GULBARGA
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October 1, 2007 |
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SUBHASH JADHAV Vs. RAVISHANKAR RASALKAR
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February 21, 2007 |
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SUGALABAI Vs. GUNDAPPA A MARADI
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September 18, 2007 |
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Sunil Shetty S/o Balakrishna Shetty rep. by GPA Holder Nalini Shetty Vs. Shankar Kulal S/o Dejappa Kulal, Yashodhara B. Shetty S/o Balakrishna Bhandary and Branch Manager, United India Insurance Co. Ltd.
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September 20, 2007 |
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SUNITA NAMBIAR Vs. KARNATAKA STATE FINANCIAL CORPORATION
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October 11, 2007 |
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SURESH RAO Vs. LAND TRIBUNAL BELGAUM
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April 18, 2007 |
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SURYANARAYANA SWAMY Vs. STATE OF KARNATAKA
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January 2, 2007 |
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SWARNA GIURI Vs. VINAYAK PUJAR
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September 3, 2007 |
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SWEETY R M Vs. SUNIL KUMAR
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August 1, 2007 |
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SYED AHMAD PASHA Vs. DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT
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July 10, 2007 |
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SYED AMEERAJAN Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY
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April 4, 2007 |
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SYED GHOUSE MOHINUDDIN SHAH KHADRI Vs. STATE OF KARNATAKA
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February 14, 2007 |
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SYED IMTIYAZ Vs. MILKA VATSALA
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November 5, 2007 |
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SYMPHONY SERVICE CORPORATION INDIA PRIVATE LTD Vs. SUDIP BHATTACHARJEE
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August 21, 2007 |
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Symphony Services Corp. (India) Pvt. A Private Limited Company incorporated under The provisions of Companies Act, 1956, represented by its Director, Mr. Amitava Roy Vs. Mr. Sudip Bhattacharjee S/o. Late R.C. Bhattacharjee
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August 21, 2007 |
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SYNDICATE BANK Vs. BASALINGAPPA
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May 28, 2007 |
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T C DASARAIAH Vs. STATE OF KARNATAKA
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August 9, 2007 |
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T K GOWRAMMA Vs. C K RAVIPRASANNA
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February 21, 2007 |
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T M AMINABHAVI Vs. KARNATAKA UNIVERSITY DHARWAD
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March 22, 2007 |
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T N SANIKOP Vs. SPECIAL LAND ACQUISITION OFFICER BELGAUM
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March 23, 2007 |
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T R RANGAHANUMAIAH Vs. STATE OF KARNATAKA
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April 5, 2007 |
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T R SHANKARAPPA Vs. STATE OF KARNATAKA
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April 3, 2007 |
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T.T.K. Healthcare Limited Vs. Authority for Clarification and Advance Rulings
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September 3, 2007 |
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TANGABANDRA MINERALS LTD Vs. G AMEER
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June 21, 2007 |
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TARALABALU JAGADGURU EDUCATION SOCIETY Vs. JOINT DIRECTOR DEPTT OF COLLEGIATE EDUCATION
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September 4, 2007 |
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TAURUS EARTHMOVERS PVT LTD Vs. STATE OF KARNATAKA
|
February 1, 2007 |
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TEEKAPPA FAKIRAPPA KAMBLI Vs. STATE OF KARNATAKA
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August 31, 2007 |
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Tetragon Chemie (P) Ltd. Vs. Government of India and another
|
January 9, 2007 |
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THAYAMMA Vs. STATE OF KARNATAKA
|
August 6, 2007 |
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THERESU VAS Vs. ALLAN J VEIGAS
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July 13, 2007 |
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THILLIAMMAL Vs. THANDAVAMURTHY
|
April 12, 2007 |
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TIRUPATI ADHESIVES PRIVATE LIMITED Vs. VISEN INDUSTRIES LIMITED
|
September 26, 2007 |
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TRIMBAK KHANKDAPPA BELE AGRICULTURIST AND SUGREEVA Vs. KARNATAKA STATE BOARD OF WAKF
|
January 4, 2007 |
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TUKARAM SHESHAGIRI SHANBHAG Vs. CHAIRMAN GRAM PANCHAYAT TORKE
|
November 30, 2007 |
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TULASI YELLAPPA PAWASKAR Vs. DEPARTMENT OF TELECOMMUNICATION
|
August 23, 2007 |
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TULUNADU FINANCE AND DEVELOPMENT Vs. REGIONAL TRANSPORT OFFICER AND THE DEPUTY COMMISSIONER FOR TRANSPORT SHIMOGA DIVISION
|
January 19, 2007 |
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U VALI BASHA Vs. MOHD BASHU
|
October 5, 2007 |
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UMESH Vs. VIJAYA BANK
|
September 25, 2007 |
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UNION BANK OF INDIA Vs. BABU MAHADEVAPPA ANDANI
|
February 8, 2007 |
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UNION OF INDIA Vs. SXJ VASAN
|
January 31, 2007 |
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UNION OF INDIA Vs. SXJ VASAN
|
January 3, 2007 |
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UNION OF INDIA Vs. EX SUBEDAR CLERK G M
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September 13, 2007 |
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UNION OF INDIA Vs. LT COL RAKESH GAUTAM
|
July 31, 2007 |
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UNION OF INDIA Vs. WIPRO LTD
|
January 2, 2007 |
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UNION OF INDIA Vs. KENNAMETAL WIDIA INDIA LTD
|
December 14, 2007 |
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UNITED INDIA ASSURANCE COMPANY LIMITED Vs. M N RAVIKUMAR
|
July 10, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SHIVABASAVVA
|
July 30, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PUTTAPPA
|
September 10, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHADEVI
|
August 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. DODDAHALLAPPA
|
September 3, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. H PALAKSHA
|
March 12, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. KIRLOSKAR ELECTRIC CO LTD
|
October 3, 2007 |
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United India Insurance Co. Limited Vs. Smt. M. Anusuya and others
|
October 5, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNAPPA
|
September 21, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURESH CHANDRAYYA HALADEVARAMATH
|
July 30, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. M ANUSAYA
|
October 5, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. LALITHABAI
|
March 20, 2007 |
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UNITY SERVICE STATION Vs. INDIAN OIL CORPORATION LTD
|
April 3, 2007 |
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UPPAR ERANNA Vs. DEPUTY COMMISSIONER
|
September 7, 2007 |
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USMANSAB Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER KOPPAL
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March 2, 2007 |
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V ARUNA Vs. GOWRAMMA AND ANOTHER
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December 18, 2007 |
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V C CHOWDARY Vs. INDIAN BANK
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August 6, 2007 |
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V G K DESIGN AND DEVELOPMENT ENGG PVT LTD Vs. H N NARAYANA REDDY
|
November 16, 2007 |
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V G SREERAM Vs. INDUMATI B CHANDACHAL
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June 28, 2007 |
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V GANPATHI Vs. STATE OF KARNATAKA
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August 8, 2007 |
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V KRISHNA KUMAR Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF KARNATKA
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August 31, 2007 |
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V KRISHNASWAMY Vs. KARNATAKA RAJYA KAIGARIKA SAHAKARA MANK NIYAMITHA
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July 12, 2007 |
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V MANJUNATH Vs. SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRIES
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July 6, 2007 |
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V N JARTARGHAR Vs. PURADAPPA VEERAPPA SAUNSHI
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November 14, 2007 |
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V N K MENON Vs. S MAQBOOL AHMED BASHA
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July 3, 2007 |
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V N NAGARAJ Vs. K V SRINIVASA
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June 4, 2007 |
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V SARAVANAN Vs. KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCE UNI
|
September 4, 2007 |
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V SIDDAMMA Vs. BIDARI SADYOJATHAPPA
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October 11, 2007 |
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V SUDARSHAN Vs. BANGALORE DEVELOPMENT AUTHORITY
|
October 3, 2007 |
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V SUDARSHAN Vs. SRIKANTA SHARMA REP BY SPL POWER OF ATTORNEY HOLDER
|
October 3, 2007 |
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V SUTTAKOTI Vs. CHIEF MANAGER SYNDICATE BANK
|
June 26, 2007 |
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V. Manjunath and others Vs. The Secretary, Department of Commerce and Industries and others
|
July 6, 2007 |
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V. Suttakoti W/o Late Veerappa Suttakoti Vs. The Chief Manager, Syndicate Bank, The Asst. General Manager, Syndicate Bank and The Branch Manager, Syndicate Bank, Karjagi Branch
|
June 26, 2007 |
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V.N. NAGARAJ S/O LATE V. NARAYANA SWAMY, SRI V.N. SURESH BABU S/O LATE V. NARAYANA SWAMY, V.N. KUMAR S/O LATE NARAYANASWAMY AND SMT. V.N. NAGAMANI D/O LATE V. NARAYANASWAMY W/O LATE C.L. ASHWATH Vs. K.V. SRINIVASA S/O VENKATANARASIMHAIAH
|
June 4, 2007 |
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VANAJAKSHI Vs. STATE OF KARNATAKA
|
March 16, 2007 |
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VASANTHI Vs. JAYASHREE V SHETTY
|
October 5, 2007 |
|
VASAVI FLOREX Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 16, 2007 |
|
VASUDAVE Vs. COMMISSIONER AND SECRETARY GOVERNMENT REVENUE DEPARTMENT
|
August 30, 2007 |
|
Vasudeva S/o Hanamantappa Pattar and others Vs. The Commissioner and Secretary, Government Revenue Department, General Manager (LAQ) and Special Land Acquisition Officer
|
August 30, 2007 |
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VEENADECI JALAN Vs. BOREGOWDA
|
July 25, 2007 |
|
VEERAYYA Vs. ASSISTANT COMMISSIONER BAGALKOT
|
April 17, 2007 |
|
VEERAYYA Vs. ASSISTANT COMMISSIONER
|
February 26, 2007 |
|
VEERAYYA MAHANTAYYA KOPPAD Vs. GEETHU
|
October 24, 2007 |
|
VENKAPPA Vs. REGISTRAR OF CO OPERATIVE SOCIETY
|
February 14, 2007 |
|
VENKATANARAYANAPPA Vs. SIDDAPPA
|
February 8, 2007 |
|
VENKATARAJU Vs. STATE OF KARNATAKA
|
March 23, 2007 |
|
VENKATARAYAPPA Vs. G MUNIYAPPA
|
April 4, 2007 |
|
VENKATESH Vs. STATE OF KARNATAKA
|
April 17, 2007 |
|
VENKATESH Vs. P SUBBAIAH
|
August 20, 2007 |
|
VENKATESH Vs. D A C VENKOOSA
|
September 7, 2007 |
|
VENKATESH Vs. C GANGAIAH
|
December 20, 2007 |
|
VENLON POLYESTER FILM LTD Vs. COMMR OF C EX , BANGALORE-III
|
September 17, 2007 |
|
VIJAYA BANK Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
|
June 20, 2007 |
|
VIJAYA BANK EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. ASSISTANT COMMISSIONER BANGLORE
|
February 5, 2007 |
|
VIJAYALAKSHMI Vs. DEPUTY COMMISSIONER GULABARGA
|
August 14, 2007 |
|
VIJAYSHREE SABARAD NEE PATIL Vs. GULBARGA UNIVERSITY
|
December 14, 2007 |
|
VIKAS ELECTRICAL SERVICE PAAN BAZAR Vs. KARNATAKA ELECTRICITY BOARD
|
December 4, 2007 |
|
VILAS MURTHY SRINIVASARAO KULKARNI Vs. STATE OF KARNATAKA
|
July 10, 2007 |
|
VINAYA L SHETTY Vs. STATE OF KARNATAKA
|
March 16, 2007 |
|
VINAYAKA RESIDENTS WELFARE ASSOCIATION Vs. M RAMACHANDRA
|
November 12, 2007 |
|
VISHWANATH Vs. STATE OF KARNATAKA
|
August 21, 2007 |
|
VISVESWARAIAH TECHNOLOGICAL UNIVERSITY Vs. DEBASHREE CHOWDHURY
|
December 11, 2007 |
|
Vysya Bank Ltd. Vs. Deputy Commissioner of Wealth-tax (Assessment)
|
February 5, 2007 |
|
VYSYA CO OPERATIVE BANK LTD Vs. G KEERTHANA
|
October 25, 2007 |
|
W E SAMBABDAM Vs. W E SATHYANARAYANA
|
March 16, 2007 |
|
W E SATHYANARAYANA Vs. W S VIJAYAKUMAR
|
September 19, 2007 |
|
WINSTON TAN Vs. UNION OF INDIA DEPARTMENT OF FINANCE
|
September 17, 2007 |
|
WINSTON TAN Vs. UNION OF INDIA
|
September 12, 2007 |
|
WORKMEN OF B S REFRIGERATORS LTD Vs. PRL LABOUR SECRETARY DEPARTMENT OF LABOUR
|
October 8, 2007 |
|
WORKMEN OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA
|
July 2, 2007 |
|
WORLD RESORTS LTD Vs. STATE OF KARNATAKA
|
November 28, 2007 |
|
XAVIER FERRAO Vs. THERESA FERRAO
|
July 20, 2007 |
|
Y KATTEPPA Vs. UNIVERSITIES OF AGRICULTURAL SCIENCES REP
|
September 13, 2007 |
|
Y LE SERVICES PRIVATE LTD Vs. SILVERLINE BUSINESS AND TECH PARK PVT LTD
|
December 4, 2007 |
|
YASHODAMMA Vs. STATE OF KARNATAKA
|
December 19, 2007 |
|
YASHODHARA B SHETTY Vs. UNITED INDIA INSURANCE CO LTD
|
September 20, 2007 |
|
YELANDAU ARASIKERE DESHIKENDRA SAMMTHANA Vs. GANGADHARAIAH
|
July 18, 2007 |
|
YELLAPPA Vs. YELLAMMA
|
June 25, 2007 |
|
YUSUF BACHAKHAN ALIAS YUSUF SULEMAN KHADRI Vs. STATE OF KARNATAKA
|
November 28, 2007 |
|
ZAHOOR ALI BAIG Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
|
March 16, 2007 |
|
ZAMEERUDDIN Vs. DEPUTY COMMISSIONER
|
March 20, 2007 |
LOGIN