REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A B COLACO Vs. COFFEE BOARDRESENTED	September 16, 2006
A BHANUPRAKASH Vs. STATE OF KARNATAKA	July 14, 2006
A C ANANTHASWAMY Vs. STATE OF KARNATAKA	February 24, 2006
A CHINDANADA Vs. LALITHA V NAIK	January 19, 2006
A G BHEEMRAJU Vs. STATE OF KARNATAKARESENTED	February 22, 2006
A HANUMANTHA REDDY Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES I AND M	March 23, 2006
A K MOHAMMED RAFEEK Vs. ADHIP CHAUDURI ADDL CHIEF SECRETARY AND PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA	July 7, 2006
A M MALLEGOWDA Vs. KARIYAPPA GOWDA	April 20, 2006
A M SUBBAMMA Vs. A V KUSHALAPPA	June 6, 2006
A N HEBBAR Vs. SYNDICATE BANK A BODY CONSTITUTED UNDER BANKING COMPANIES ACQUISITION AND	February 28, 2006
A N KRISHNA MURTHY Vs. S K SUKUMAR	November 16, 2006
A N KRISHNA MURTHY Vs. S K SUKUMAR	November 18, 2006
A R SHAMBULINGA Vs. A C LALITHA	January 17, 2006
A SREERAMAIAH Vs. SOUTH INDIAN BANK LTD	September 27, 2006
A SUDHAKAR Vs. STATE OF KARNATAKA	January 16, 2006
A V KAMATH Vs. COMMERCIAL CORPORATION OF INDIA LTD	October 28, 2006
A V N PRASAD Vs. SITABAI RAJ PUROHIT	August 10, 2006
A.B. COLACO S/O LATE H.P.D. COLACO Vs. COFFEE BOARD REPRESENTED	September 19, 2006
A.G. Bheemraju, Mohammed Assifulla and A.S. Prasad Vs. State of Karnataka represented by its Secretary Co-operation Department and Director, Agriculture Marketing	February 22, 2006
A.N. Krishna Murthy Vs. S.K. Sukumar	November 16, 2006
A.V. Kamath S/o Late A. Vittappa Kamath Vs. The Commercial Corporation of India Ltd., Corporation Bank, Corporation Bank Manipal Branch and State Government Goa rep. by its Commissioner and Secretary Finance Department	October 28, 2006
ABAY JOSEPH Vs. TAHASILDAR ULC MANGLORE	December 15, 2006
ABBOBAKKAR Vs. AUTHORISHED OFFICER UNDER SECTION 77A OF KLR ACT H Q ASSISTANT IN THE DEPUTY COMMISSIONER D K	December 6, 2006
Abcon Engineering and Systems Pvt. Ltd. rep. by its Managing Director Mr. Ajit K. Bhatacharjya Vs. The Commissioner of Income Tax and The Income Tax Officer	July 12, 2006
ABDUL GAFFAR Vs. INCOME TAX OFFICER	March 27, 2006
ABDUL RASHID Vs. SUGANDA KAMLAKAR KUDTARKAR	October 13, 2006
ABDUL SAB NABI SAB KITTUR Vs. STATE	February 3, 2006
ABDUL WAHAB SAB Vs. T V SATYAPAL	August 25, 2006
ABDUS SUBHAN ALIAS SUBHANSHA Vs. KARNATAKA BOARD OF WALKF	October 27, 2006
Abdus Subhan alias Subhansha and others Vs. Karnataka Board of Wakf and others	July 27, 2006
ABHIMANYU Vs. RAM INVESTMENT LTD	September 11, 2006
ADAGOUDA BHABU PATIL Vs. LAND TRIBUNAL	February 23, 2006
ADMAR MUTT AND SRI RAMACHANDRA RAO Vs. RAMA SHETTY	April 20, 2006
ADVOCATES ASSOCIATION Vs. DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES	April 17, 2006
Agricultural Produce Market Committee, represented by its Secretary Vs. The Weighmens Association by its Secretary, The Labour Officer (The Authority under Section 20 of the Minimum Wages Act, 1948) and The Director of Agricultural Marketing@res	May 29, 2006
AGRICUTURAL PRODUCE MARKET COMMITTEE Vs. WEIGHMEN ASSOCIATION A P M C	May 29, 2006
AKHILA BHARATHA BILLAVARA UNION KUDROLI Vs. SHAKUNTHALA	February 6, 2006
AKKAYAMMA Vs. STATE OF KARNATAKA	September 22, 2006
AL KARAM ASSOCIATES Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS	February 15, 2006
AMARAPPA Vs. ASSISTANT COMMISSIONER	November 22, 2006
AMCO BATTERIES LTD Vs. MARIAPPA	April 20, 2006
AMEEN SAB Vs. SHANSHAD	October 9, 2006
ANALYTICA INDIA PRIVET LIMITED Vs. IT SOURCE LLC	November 3, 2006
ANANTAPPA KALLAPPA JARAKHANI Vs. ANNAPURNAVVA	November 28, 2006
ANANTH Vs. STATE OF KARNATAKA DEPARTMENT OF CO OPERATION	March 28, 2006
ANDANUR RAJASHEKAR Vs. VASAVI INDUSTRIAL ENTERPRISES	September 16, 2006
ANDANUR RAJASHEKAR Vs. VASAVI INDUSTRIAL ENTERPRISES	April 16, 2006
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. BULK SYSTEMS INTERNATIONAL LTD	December 1, 2006
ANIL G NAMOSHI Vs. SHASHIL NAMOSHI	March 9, 2006
ANJANEYASWAMY TEMPLE Vs. STATE OF KARNATAKA	April 5, 2006
ANNS D E D COLLEGE Vs. STATE OF KARNATAKA	November 24, 2006
Anwar Vs. State of Karnataka	July 13, 2006
APPASAB BABAJI DHABADE MAJOR AGRICULTURE Vs. DEPUTY COMMISSIONER	June 5, 2006
APPUMURTHY ALIAS APPU Vs. STATE OF KARNATAKA	October 31, 2006
ARALAPPA Vs. JAGANNATH	August 24, 2006
ARJUN YAMUNAPPA DALAWAYI AND SRISHAILA VENKAPPA MENI Vs. STATE OF KARNATAKA	July 12, 2006
AROKYA DAS Vs. STATE OF KARNATAKA	September 18, 2006
ARUN KUMA ALVA Vs. VIJAYA BANK	March 8, 2006
ARUN KUMAR ALVA Vs. VIJAYA BANK	February 6, 2006
ASHOKA CREATIONS P LTD Vs. SSISTANT COMMISSIONER OF COMMERCIAL TAXES	February 2, 2006
ASHOKRAO JANARDHANARAO SHIRGURKAR Vs. LAND TRIBUNAL RAIBAG-II	April 19, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VISHWANATH AND COMPANY EXCISE CONTRACTORS	November 10, 2006
ASSISTANT COMMISSIONER OF INCOME TAXTHE COMMISSIONER OF INCOME TAX Vs. ABCON ENGINEERING AND SYSTEMS PVT LTD	July 12, 2006
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. SARASWATHI IRON FOUNDRY	July 21, 2006
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF KARNATAKA	September 29, 2006
ATAULLA Vs. STATE OF KARNATAKA	June 22, 2006
ATAULLA Vs. STATE OF KARNATAKA	February 21, 2006
AVVAMMA Vs. STATE OF KARNATAKA	July 3, 2006
AZEEZ KHAN Vs. SMT BADRUNISSA BEGUM	June 8, 2006
B A BHAVIKUMAR Vs. REGIONAL TRANSPORT AUTHORITY	February 3, 2006
B A UMASHANKAR MAJOR Vs. RAZIA BEGUM ZAMEER ZAHEER PASHA AND HIDAYATH	June 16, 2006
B ANANDA Vs. STATE OF KARNATAKA	April 6, 2006
B BAVA Vs. STATE OF KARNATAKA	June 2, 2006
B BHADRAGIRI GOWDA Vs. STATE OF KARNATAKA	November 15, 2006
B C RAMCHANDRA Vs. STATE OF KARNATAKA	July 13, 2006
B C SATHYANARAYANA Vs. B N JAGANNATHA RAO B NARASINGA RAOSRI B S CHAYADEVAMMA	July 12, 2006
B CHANDRASEKHAR Vs. T L ANAND KUMAR	October 13, 2006
B CHANDRASHEKAR Vs. T L ANAND KUMAR	October 30, 2006
B CHIKKANNA Vs. K M JAGADAMBA	September 15, 2006
B E CHANDRASHEKAR Vs. STATE OF KARNATAKA	July 15, 2006
B G RAJASHEKAR ADVOCATE Vs. KARNATAKA STATE BAR COUNCIL THE DISCIPLINARY COMMITTEE NO III OF	August 21, 2006
B G THIMMAIAH Vs. K A NARAYANA SHETTY	August 10, 2006
B H MAHADEVAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITEDRESENTED	July 7, 2006
B K NINGAPPA Vs. B K VENKATESH THE PRESIDENT GRAM PANCHAYAT THE SECRETARY GRAM PANCHAYAT	March 3, 2006
B K SREENIVAS MURTHY Vs. NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE	August 21, 2006
B KRISHNA REDDY Vs. B K SOMASHEKARA REDDY S/O KRISHNA RREDDY	April 12, 2006
B KRISHNAPPA Vs. CHANDRIKA G	October 28, 2006
B LAKSHMINARAYAN Vs. CORPORATION OF CITY OF BANGALORE	January 19, 2006
B M T C Vs. T R VIJAYA	December 18, 2006
B MAHADEVAIAH Vs. STATE OF KARNATAKA	June 12, 2006
B MARIBETTAPPA Vs. ZILLA PANCHAYAT	February 27, 2006
B MUNDAPPA RAI Vs. STATE OF KARNATAKA	November 20, 2006
B N DHOTRAD Vs. BOARD OF DIRECTORS/CUM APPELLATE AUTHORITY KARNATAKA LAND ARMY	July 19, 2006
B N JEEVAN PRAKASH Vs. SHABEER AHAMAD SHARIFF	July 15, 2006
B N REDDY Vs. ASST COMMISSIONER OF INCOME TAX	April 17, 2006
B N SIDDANANJAPPA Vs. P SRINIVASAN	July 12, 2006
B R JAYANTH Vs. STATE OF KARNATAKA	November 2, 2006
B R PATIL Vs. RAJEEV CHANDRASHEKAR	November 15, 2006
B R SHARATHCHANDRA Vs. K D POOVAIAH VICE PRESIDENT OF KUPPANDA FAMILY KUPPANDA UTHAPPA	August 19, 2006
B R VASUDEVAMURTHY Vs. MINISTER FOR REVENUE GOVERNMENT OF KARNATAKA	December 22, 2006
B RAVIKUMAR Vs. ANANTH	January 9, 2006
B S D NAGARAJU Vs. STATE OF KARNATAKA	January 18, 2006
B SOMANATHA RAO Vs. KARMIL D SOUZA	October 17, 2006
B SRIKANTAIAH Vs. STATE OF KARNATAKA	March 24, 2006
B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY	April 3, 2006
B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION	April 4, 2006
B V SAMPATHKUMAR Vs. K G V LAKSHMI	February 3, 2006
B VISHWANATH Vs. STATE OF KARNATAKA	July 1, 2006
B. CHANDRASHEKAR Vs. T.L. ANAND KUMAR	November 30, 2006
B. Chikkanna and another Vs. Smt. K.M. Jagadamba	September 15, 2006
B. V. Channaveera Reddy Vs. State of Karnataka & Ors	January 18, 2006
B. V. Narahari Rao Vs. State of Karnataka & Ors	February 22, 2006
B.G. Rajashekar, Advocate Vs. The Karnataka State Bar Council, The Disciplinary Committee No. III of Karnataka State Bar Council by its Chairman and Shriram Chits Bangalore Pvt. Ltd. through Chief Executive Shri E.V. Balasubramanian and GPA Hold	August 21, 2006
B.G. Thimmaiah and others Vs. K.A. Narayana Shetty	August 10, 2006
B.N. Reddy Vs. Assistant Commissioner of Income Tax and another	April 17, 2006
B.R. Sharathchandra Vs. K.D. Peevish, Vice-President of Kuppanda Family, Kuppanda Uthappa, Kuppanda Bheemaiah, and Kuppanda Subbaiah	August 19, 2006
B.S.D. Nagaraju Vs. State by Health and Food Inspector, Mysore City Corporation	January 18, 2006
BABASAHEB PARAPPA ARBOLE Vs. JOINT SECRETARY GOVT OF INDIA	March 7, 2006
BABU Vs. GUNDU	September 6, 2006
BABURAO Vs. STATE OF KARNATAKA	April 19, 2006
BAGALKOT CEMENT COMPANY Vs. MANAGEMENT OF KANORIA INDUSTRIAL LIMITED	March 20, 2006
BALACHENNAMMA A SMT Vs. MANAGING DIRECTOR K S R T CORPORATION	January 2, 2006
BALAJI AMENITY CENTER Vs. CHAIRMAN KIADB THE CHIEF EXECUTIVE OFFICER AND EXECUTIVE MEMBER	September 16, 2006
BALAJI PRODUCE COMPANY Vs. V SELVARAJ	November 29, 2006
BALAKRISHNA Vs. MEMBER SECRETARY LOK ADALAT	September 5, 2006
BALAPPA Vs. ASSISTANT COMMISSIONER	January 16, 2006
BALAPPA Vs. AVVAKKA	September 27, 2006
BALCHENNAMMA A Vs. MANAGING DISTRICT K S R T CORPORATION BANGLORE	January 2, 2006
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. D KEMPANNA	February 15, 2006
BARGUR ALLABAKSHI SAB Vs. GUDAGUNTI PATEL HUSSAINSAB S/O RAJA SAB	September 12, 2006
Basanagouda Vs. State of Karnataka and another	February 22, 2006
Basappa Vs. The Deputy Commissioner and others	March 8, 2006
BASAPPA S/O CHANNABASAPPA (SINCE DECEASED BY HIS LRS C B RATHNAMMA W/O K B SIDDAPPA) Vs. A K THIPPANNA S/O RANGAPPA, MAJOR; A K CHANDRAPPA S/O GIRIYAPPA, MAJOR; DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER DAVANAGERE SUB DIVISION	June 17, 2006
BASAWARAJ REVANASIDDAPPA GURAGOL Vs. STATE OF KARNATAKARESENTED	July 31, 2006
BEERAPPA Vs. FAKIRAPPA BEERAPPA BANDROLLI	October 31, 2006
BHADRA SAHAKARI SAKKARE KARKHANE NIYAMITH REP Vs. COMMISSIONER OF COMMERCIAL TAXES	July 27, 2006
BHARAMRAJ S PARMAJ Vs. STATE OF KARNATAKA	June 21, 2006
BHARAT AGRO SERVICE AND SUPPLIERS Vs. STATE OF KARNATAKA	October 12, 2006
BHARAT CONDUCTORS PVT LTD Vs. KARNATAKA ELECTRICITY BOARD	November 6, 2006
BHARAT ELECTRONICS LTD Vs. S SHIVAKUMAR	February 22, 2006
BHARAT TIMBER TRADING CO Vs. COMMISSIONER OF INCOME TAX	September 15, 2006
Bharatiya Reserve Bank Note Mudran Pvt. Ltd. (A wholly owned subsidiary of Reserve Bank of India) rep. by its Deputy General Manager Vs. Sri. N. Kumaraswamy and others	October 25, 2006
BHARTIYA RESERVE BANK NOTE MUDRAN PVT LTD Vs. N KUMARASWAMY	October 25, 2006
BHAVANI HOUSING CO-OPERATIVE SOCIETY LIMITED R APPALO EDUCATIONAL TRUST R Vs. BANGALORE DEVELOPMENT AUTHORITY AND APPALO EDUCATIONAL TRUST R BANGALORE	August 30, 2006
BHIMAPPA Vs. ALLISAB	February 27, 2006
BIG APPLE COMPUTERS A PROPRIETARY CONCERN REP Vs. COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS AND CE	September 8, 2006
BILL FORGE PRIVATE LIMITED Vs. STATE OF KARNATAKA	August 9, 2006
BIYAR RUBBER P LTD Vs. COMMISSIONER OF INCOME TAX	November 10, 2006
BORAWWA MALLAPPA GUGGARI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	November 22, 2006
BPL LIMITED Vs. DEPUTY COMMISSIONER OF GIFT TAX	December 15, 2006
BPL LTD Vs. M SHASHIKUMAR, MAJOR, BANGALORE	April 7, 2006
BRANCH HEAD IDBI BANK LTD Vs. HUBIL URBAN CO OPERATIVE BANK LTD	December 8, 2006
BRANCH MANAGER L I C OF INDIA Vs. GAYATHRI	December 6, 2006
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHARMANNA	April 19, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHEKARAPPA	July 24, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. PARWATEWWA	November 23, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. CHANDRASHEKARA	November 17, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SRINIVASA	November 3, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. LALSHAVALI	October 28, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRABHUDAS S/O HANUMANTHAPPA AND V GURUSWAMY S/O ERANNA	October 10, 2006
Branch Manager, United India Insurance Co. Ltd. Vs. Parwatewwa and others	November 23, 2006
BRANCH MANAGER; THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHARMANNA	October 19, 2006
Byanna S/o Late Yemaralappa Vs. Nagaraja and others	August 18, 2006
C CHANNEGOWDA Vs. STATE OF KARNATAKARESENTED	June 22, 2006
C D VENKATARAMANA SHETTY Vs. STATE OF KARNATAKA	August 4, 2006
C DINAKAR Vs. KARNATAKA STATE BAR COUNCIL	June 29, 2006
C M RAFEE Vs. UNIVERSITY OF AGRICULTURAL	February 17, 2006
C P BHARATHI Vs. ANJANAPPA	July 12, 2006
C R NAGARAJA SHETTY Vs. SPECIAL LAND ACQUISITION OFFICER AND ESTATE OFFICER	March 20, 2006
C RADESH Vs. JAYANTILAL CHANDULAL KOTHARI	July 15, 2006
C RAMAIAH Vs. STATE OF KARNATAKA	June 3, 2006
C RAMANNA GOWDA Vs. REGISTRAR VIGILANCE HIGH COURT OF KARNATAKA	January 27, 2006
C SHIVA Vs. STATE OF KARNATAKA	December 22, 2006
C V MANJULA Vs. STATE OF KARNATAKA	December 6, 2006
C V SHANTHA Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT	June 6, 2006
C VANATHAI Vs. GOVERNMENT OF KARNATAKA	April 3, 2006
C Y ILLUR Vs. HIGH COURT OF KARNATAKA	January 13, 2006
C. Channegowda Vs. The State of Karnataka represented by its Secretary Revenue Department, The Deputy Commissioner and Sreeramareddy	June 22, 2006
C. Radesh S/o C.N. Keshava Murthy Vs. Sri Jayantilal Chandulal Kothari S/o Chandulal	July 15, 2006
CANARA BANK Vs. KLEN AND MARSHALS MANUFACTURERS AND EXPORTERS LTD	March 3, 2006
CANARA BANK Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LIMITED	April 3, 2006
CANARA PRECISION INSTRUMENT Vs. UNION OF INDIA	December 18, 2006
CCE Vs. PRESS FAB PRECISION COMPONENTS PVT LTD	August 29, 2006
CHANDRASHEKAR Vs. STATE OF KARNATAKA	February 2, 2006
CHANDRASHEKHAR Vs. EREGOWDA	June 5, 2006
CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA	August 19, 2006
CHANDRIKA Vs. STATE OF KARNATAKA	February 16, 2006
CHANNAKESHAVA SHREE SHAKTHI COOPERATIVE SOCIETY Vs. DEPUTY COMMISSIONER FOOD KOLAR DISTRICT	July 7, 2006
Channamma and another Vs. The Executive Officer, Taluk Panchayath Samithi and others	January 18, 2006
CHANNAYYA Vs. ANNAPURNA	January 10, 2006
CHENNA Vs. STATE OF KARNATAKA	January 18, 2006
Chief Secretary Posts and Telegraphs Telecommunications and another Vs. Mohd. Musa Sait Wakf and another	November 18, 2006
CHIEF SECRETARY POSTS TELEGRAPHS TELECOMMUNICATIONS Vs. MOHD MUSA SAIT WAKF	November 18, 2006
CHINDAN A RAJAN Vs. UNION OF INDIA	December 21, 2006
Cholan Roadways Corporation Ltd. Vs. Ahmed Thambi and others	November 14, 2006
CIL NGOS ASSOCIATION Vs. UNION OF INDIA REP BY ITS SECRETARY	January 13, 2006
CIT Vs. INDUSTRLAL CREDIT & DEVELOPMENT SYNDICATE LTD.	March 2, 2006
COMMISSION AND GENERAL AGENCY A REGD PARTNERSHIP FIRM R/BY ITS PARTNER M K Vs. M NARAYANA BHAT	August 1, 2006
COMMISSIONER BANGALORE MAHANAGARA PALIKE BANGALORE CITY CORPORATION Vs. H M CHANDIRAMANI	September 28, 2006
COMMISSIONER OF C EX , BANGALORE-II Vs. TOYOTA KIRLOSKAR MOTORS LTD	March 9, 2006
COMMISSIONER OF C EX , BANGALORE-II Vs. MYSORE CEMENTS LTD	June 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KARNATAKA STATE AGRO CORN PRODUCTS LTD	July 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BRIPANIL SYNTHETICS P LTD	July 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TULSYAN NEC LIMITED	August 31, 2006
Commissioner of Central Excise. Vs. Motorola India Pvt. Ltd.	July 19, 2006
Commissioner of Central Excise. Vs. Araco Automative India Pvt. Ltd.	June 5, 2006
COMMISSIONER OF CUS Vs. JINDAL VIJAYA NAGAR STEEL LTD	August 29, 2006
COMMISSIONER OF CUSTOMS Vs. STELFAST PVT LTD	August 29, 2006
COMMISSIONER OF CUSTOMS Vs. A MAHESH RAJ	January 6, 2006
COMMISSIONER OF CUSTOMS Vs. UNITED TELECOM LTD	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. RAJATHA JEWELLERS	January 25, 2006
COMMISSIONER OF INCOME TAX Vs. S PADMANABHAN	January 25, 2006
COMMISSIONER OF INCOME TAX Vs. AMARJEET KAUR	January 31, 2006
COMMISSIONER OF INCOME TAX Vs. MARGARINE AND REFINED OILS COMPANY LIMITED	February 7, 2006
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH YARN COMBINES P LTD	January 16, 2006
COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD	February 14, 2006
COMMISSIONER OF INCOME TAX Vs. KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT AND FINANCE CORPORATION	February 21, 2006
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD	March 2, 2006
COMMISSIONER OF INCOME TAX Vs. KHODAY INDUSTRIES LTD	March 7, 2006
COMMISSIONER OF INCOME TAX Vs. MANJIT SINGH SACHDEV	March 21, 2006
COMMISSIONER OF INCOME TAX Vs. TAM TAM PEDDA GURUVA REDDY	July 18, 2006
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES	April 10, 2006
COMMISSIONER OF INCOME TAX Vs. HIMATASINGIKE SEIDE LTD	August 4, 2006
Commissioner of Income Tax Vs. Mysodet (P) Ltd.	April 18, 2006
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD	December 15, 2006
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX Vs. R P G TELECOMS LIMITED	November 14, 2006
COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. JAYARAM METAL INDUSTRIES	July 7, 2006
Commissioner of Income Tax Company Vs. Motor Industries Ltd.	July 1, 2006
COMMISSIONER OF INCOME-TAX Vs. GLOBAL CORPORATION LIMITED	December 8, 2006
COMMISSIONER OF INCOME-TAX Vs. MC DOWELL AND CO LTD	June 22, 2006
COMMISSIONER OF INCOME-TAX Vs. ASIA BROWN BOVERI LTD	January 27, 2006
COMMISSIONER OF INCOME-TAX AND THE ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BANGALORE CLUB	July 21, 2006
COMMISSIONER OF INCOME-TAX AND THE DEPUTY COMMISSIONER OF INCOME-TAX Vs. BPL SANYO FINANCE PVT LTD	February 20, 2006
COMMISSIONER OF INCOME-TAX KARNATAKA-CENTRAL Vs. MCDOWELL AND CO LTD	June 8, 2006
Commissioner of Service Tax Vs. Bharat Sanchar Nigam Ltd.	April 4, 2006
COMMISSIONER OF WEALTH TAX Vs. KARNATAKA MINERALS AND MANUFACTURING COMPANY LIMITED	August 5, 2006
COMMR OF C EX Vs. ARACO AUTOMATIVE INDIA PVT LTD	June 5, 2006
CONSTABLE BASAVARAJ Vs. UNION OF INDIA	February 24, 2006
D A PANDURANGA SHET Vs. SAGAR TOWN POLICE	August 16, 2006
D A UPADHYA Vs. VICE CHANCELLOR KANNADA UNIVERSITY	March 27, 2006
D C VENKATESHULU Vs. KARNATAKA PRE UNIVERSITY EDUCATION	June 6, 2006
D JEEVAGAN Vs. PRINCIPAL MEI POLYTECHNIC	March 3, 2006
D K JAGANNATH Vs. LEELAVATHI	June 21, 2006
D KOMALAKSHI Vs. DY COMMISSIONER OF INCOME TAX	November 8, 2006
D M VENKATARAMANAPPA Vs. CHIKKADADDAPPA	January 25, 2006
D NARAYANAPPA Vs. STATE OF KARNATAKA	March 27, 2006
D PAVNESH Vs. STATE OF KARNATAKA	January 3, 2006
D S BASAVEGOWDA Vs. DEPUTY COMMISIONER MYSORE DISTRICT	November 15, 2006
D SELVARAJ Vs. STATE OF KARNATAKA	October 31, 2006
D SHIVARAMU Vs. STATE OF KARNATAKA	February 22, 2006
D VASANTHA KAMALA Vs. STATE OF KARNATAKA	November 17, 2006
D. Jeevagan Vs. The Principal MEI Polytechnic and others	March 3, 2006
D. Narayanappa Vs. The State of Karnataka and others	March 27, 2006
D.A. Upadhya Vs. The Vice-Chancellor, Kannada University and others	March 27, 2006
DADEPEER A PEERAJADE Vs. VICE CHANCELLOR AND CHAIRMAN OF SELECTION COMMITTEE UNIVERSITY OF AGRICULTURAL	January 30, 2006
DAMAYANTHI Vs. DEPUTY COMMISSIONER	September 19, 2006
DANAPPAGOUDA FAKKIRAGOUNDA PATIL Vs. KAMALAWWA	September 20, 2006
DASTAGIR Vs. SHIVANAND S/O ANNASAB WALI	June 2, 2006
DAVANGERE HARIHARA URBAN CO-OPERATIVE BANK NIYAMITHA Vs. MINISTER FOR CO-OPERATION	March 9, 2006
DEBASHREE CHOWDHURY Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY	February 27, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. MC DOWELL AND COMPANY LTD	September 15, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. SPENCES HOTEL PVT LTD	November 21, 2006
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT SPECIAL RANGE-6 Vs. MICROTEX SEPARATORS LTD	December 22, 2006
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE-4 Vs. YELLAMMA DASAPPA HOSPITAL	November 10, 2006
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTRY PROJECT Vs. T K GIRIJA	March 14, 2006
Deputy Conservator of Forests, Chickmagalur and another Vs. T. K. Girija	April 13, 2006
DEPUTY DIRECTOR ESI CORPORATION BANGLORE Vs. PROPRIETOR SUMMER PALACE RESTAURANT MANGLORE	December 6, 2006
DEPUTY REGIONAL DIRECTOR ESI CORPORATION Vs. HOTEL VIJAY	November 7, 2006
DESHEEYA VIDYA SHALA SAMITHI REGD Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT	June 22, 2006
DEVAKI Vs. LAND TRIBUNAL	January 20, 2006
DEVAMMA Vs. STATE OF KARNATAKA DEPT OF HOME AND DISTRICT MAGISTRATE AND DC	June 1, 2006
DEVENDRAPPA MANINANGAPPA MISHAP Vs. DY COMMR	June 5, 2006
DEVI TRADERS, TRADERS IN TIMBER AND PLYWOOD Vs. STATE OF KARNATAKA AND ORS.	August 24, 2006
DHANVANTARI BOTANICALS PVT LTD Vs. STATE OF KARNATAKA	March 17, 2006
Dhanvantari Botanicals Pvt. Ltd. Vs. State of Karnataka and others	March 21, 2006
DHARMASINGH BIJAPUR Vs. ASSISTANT DIRECTOR OF LAND RECORDS BIJAPUR	November 6, 2006
DIVGI METAL WARES EMPLOYEES ASSOCIATION Vs. DIVGI METAL WARES LTD	March 20, 2006
DIVISIONAL COMMISSIONER Vs. D M PREMAKUMARI	January 9, 2006
DIVISIONAL COMMISSIONER Vs. H K SHIVASHANKARAIAH	January 16, 2006
DIVISIONAL COMMISSIONER Vs. D M PREMAKUMARI	January 19, 2006
DIVISIONAL CONTROLLER, K.S.R.T.C. Vs. SHARADAMMA	January 3, 2006
DIVISIONAL MANAGER DIVISIONAL OFFICER SOUHTERN RAILWAY Vs. CHANDA BI	November 20, 2006
DIVISIONAL MANAGER NEW INDIA INSURANCE CO Vs. DASARA HONNURASWAMY	November 8, 2006
DIVISIONAL TRAFFIC OFFICER KSRTC MYSORE DIVISION Vs. K RAMAIAH	July 4, 2006
DODARANGAMMA Vs. DY COMMISSIONER HASSAN DISTRICT	October 28, 2006
DODDAHANUMAPPA Vs. DEPUTY COMMISSIONER BANGLORE RURAL DISTRICT	November 20, 2006
DODDARANGAMMA Vs. DEPUTY COMMISSIONER	October 28, 2006
DUNDAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE	June 3, 2006
DUNDAPPA SADASHIVAPPA PATIL Vs. ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER	January 19, 2006
DUNFORD FABRICS LTD. (IN LIQUIDATION) Vs. G.C. LHITA	October 31, 2006
E SPRING BUILDING SYSTEMS I PVT LTD Vs. REGIONAL MANAGER TATA AIG GENERAL INSURANCE COMPANY LTD	March 22, 2006
E-Spring Building Systems (India) Private Limited Vs. Regional Manager Tata AIG General Insurance Co. Limited	March 22, 2006
EDNA KUNDER Vs. DEPUTY COMMISSIONER UDUPI DISTRICT	October 30, 2006
EFRIGIN JOSEPH FANTY Vs. SADANANDA SHANKAR PEDNEKAR	June 20, 2006
ELECTREX INDIA LIMITED Vs. USHA D ROHRA	September 22, 2006
ELECTREX INDIA LTD Vs. KRISHNA BAHECHARBHAI PATEL	August 18, 2006
EMPLOYEES STATE INSURANCE CORPN Vs. RAKESH KULKARNI	December 18, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANIPAL SOWBHAGYA NIDHI LTD	November 21, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEW TAJ MAHAL CAFE PVT LTDRESENTED	October 31, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANAGEMENT CANARA WORKSHOPS LTD	October 26, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. J M D FASHIONS	July 15, 2006
EMPLOYEES STATE INSURANCE CORPORATION REP Vs. SWADESHI SILKS	October 25, 2006
EMPLOYEES STATE INSURANCE CORPORATION REP Vs. AMBIKA APPLIANCES P LTD	December 20, 2006
EMPLOYEES STATE INSURANCE CORPORATIONKARNATAKA STATE SMALL INDUSTRIES Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD	September 29, 2006
ESHAPPA Vs. CHIEF ENGINEER ELECTRICITY GESCOM BELLARY ZONE	September 28, 2006
ESHWARA DEVARU TEMPLE M D KOTE VILLAGE HIRIYUR TLAUK CHITRADURGA DISTRICT Vs. LAND TRIBUNAL HIRIYUR TALUK HIRIYUR	July 13, 2006
ESWARASA Vs. CHAIRMAN AND THE DISCIPLINARY AUTHORITY	November 28, 2006
EUREKA FORBES LTD Vs. PENTAIR WATER INDIA PVT LTD	December 20, 2006
EVULIN D SOUZA Vs. AUTHORISED OFFICER	April 21, 2006
EX CFN NO 14589670 ARUL RAJ Vs. P C D A P G 3 SECTION RESENTED	February 23, 2006
EXCISE COMMISSIONER MYSORE SUGAR CO LTD Vs. MYSORE SALES INTERNATIONAL LTD	March 13, 2006
FAKIRAPPA ITTAPPA BELUR Vs. STATE OF KARNATAKA	April 19, 2006
FAKRU AKBAR LATIF Vs. STATE OF KARNATAKA	November 10, 2006
FOOD WORLD SUPER MARKET LTD Vs. STATE OF KARNATAKA DEPARTMENT OF ENERGY	October 11, 2006
G BHARTHI Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETY	January 31, 2006
G E THIPAIAH Vs. STATE OF KARNATAKA	February 27, 2006
G JAYAKUMAR Vs. STATE OF KARNATAKA	April 18, 2006
G JAYASHANKARAIAH ALIAS JAYASHANKAR Vs. T N GANGADHARIAH	January 25, 2006
G K DEVDAS Vs. CHIEF EXECUTIVE OFFICER	January 30, 2006
G KUSUMA DEVI Vs. GOWRAMMA	August 1, 2006
G M KRISHNA Vs. KARNATAKA STATE FINANCIAL CORPORATIONRESENTED	August 1, 2006
G M PATEL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	March 10, 2006
G M VANKATAPPA Vs. ANJANAPPA	October 21, 2006
G NOOR MOHAMMED Vs. STATE OF KARNATAKA	July 18, 2006
G SIDDALINGAIAH Vs. SUDHA DEVI S J	August 14, 2006
G V REVANNA Vs. ARBITRATOR CO OPERATIVE DEVELOPMENT OFFICER	January 17, 2006
G VENKATARAMAIAH Vs. C KEMPAIAH	July 5, 2006
G. E. Thippaiah and others Vs. The State of Karnataka and others	February 27, 2006
G. Prabhu Vs. District Social Welfare Officer and another	January 18, 2006
G. Sundareshan Vs. Management of KSRTC, Bangalore.	February 28, 2006
G.M. Krishna Vs. Karnataka State Financial Corporation and another	August 1, 2006
G.S. Ramesh Vs. Maba Corporate Services Ltd. Co.	November 2, 2006
GABRIEL BHASKARAPPA KURI Vs. UNITED BASEL MISSION CHURCH IN INDIA TRUST ASSOCIATION	December 13, 2006
GANESH ENTERPRISES REP Vs. D R SARALA	November 28, 2006
GANGAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT	February 17, 2006
GAUTHAM COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA	February 24, 2006
GENERAL MANAGER WHEEL AND AXLE PLANT Vs. N RAMACHANDRA REDDY	January 23, 2006
GENERAL MANAGER YELLAMMA COTTON WOOLLEN AND SILK MILLS Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY	May 30, 2006
GITA REFRACTORIES PRIVATE LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED	February 17, 2006
GLOBAL ACADEMY OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	March 24, 2006
GNANAMMA Vs. DEVAKI	January 4, 2006
GODAVARI SUGAR MILLS LTD Vs. STATE OF KARNATAKA	August 18, 2006
GOETZE INDIA LTD Vs. H R THIMAPPA GOWDA	July 24, 2006
GOPAL Vs. STATE OF KARNATAKA	October 11, 2006
GOVERNMENT OF KARNATAKA Vs. BIDARAMBIKA VIDYA SAMSTHE REGD	October 11, 2006
GOVERNMENT OF KARNATAKA Vs. SHETTY	March 27, 2006
GOVIND KRISHNARAO DESHPANDE Vs. LAND TRIBUNAL	March 22, 2006
GOVINDA DEVADIGA Vs. STATE OF KARNATAKA	August 23, 2006
GOVINDAGIRI Vs. GOVERNMENT OF KARNATAKARESENTED	October 10, 2006
Govindrao Vs. State of Karnataka and others	February 28, 2006
GOWRAMMA SINCE DEAD Vs. LAND TRIBUNAL THE TAHSILDAR AND N R VENKATAREDDY	June 1, 2006
GROUP CAPITAL L G I SUBRAMANIAN Vs. UNION OF INDIA	October 28, 2006
GULBARGA ELECTRICITY SUPPLY CO LTD Vs. SHARANAPPA S/O GURULINGAPPA BIRADAR MAJOR AND DISTRICT CONSUMER DISPUTES	September 13, 2006
GULHATI Vs. KARNATAKA STATE FINANCIAL CORPORATION	March 1, 2006
GUNDE RAO Vs. LAND TRIBUNAL	March 29, 2006
GURAPPA Vs. SADASHIVRAO	August 5, 2006
GURULINGAPPA Vs. CHANNAPPA	January 12, 2006
H B GOWRAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA	June 17, 2006
H BALAKRISHNEGOWDA Vs. SECRETARY TO GOVERNMENT	April 4, 2006
H D LAKSHMINARAYANA RAO Vs. DISTRICT AND SESSIONS JUDGE SHIMOGA DISTRICT	June 5, 2006
H D LAKSHMINARAYANA RAO Vs. DISTRICT AND SESSIONS JUDGE	July 5, 2006
H G LOKESH Vs. COMMISSIONER HASSAN URBAN DEVELOPMENT AUTHORITY	February 28, 2006
H G SHEELA Vs. STATE OF KARNATAKA	January 24, 2006
H K BASAVARAJU Vs. TAHSILDAR	February 21, 2006
H K NAGESH Vs. DEPUTY DIRECTOR OF LAND RECORDS SHIMOGA DIVISION	December 18, 2006
H K NAGESH Vs. DEPUTY DIRECTOR OF LAND RECORDS SHIMOGA DIVISION	December 16, 2006
H K SATHISHA Vs. STATE KARNATAKA	June 9, 2006
H M MOHAN KUMAR Vs. KARNATAKA SLUM CLEARANCE BOARD	January 23, 2006
H M SIDDAGANGAIAH Vs. STATE OF KARNATAKA	November 14, 2006
H N JAYACHANDRA REDDY Vs. MVS NANJAPPA	November 6, 2006
H N SRINIVASA Vs. K V RAMEGOWDA	March 17, 2006
H NANJUNDAPPA Vs. H HANUMANTHARAYAPPA	June 26, 2006
H NARSIMHA RAO Vs. VENKATARAM R	October 11, 2006
H P BASAVARAJAPPA Vs. K VIJAYALAKSHMI	July 6, 2006
H P NANJUNDA SWAMY Vs. UNION OF INDIA	June 1, 2006
H S BASAVARAJ Vs. B RASHMI	November 20, 2006
H S CHETAN Vs. CHANDRA MOULI	April 12, 2006
H S SRINIVASA Vs. GIRIJAMMA	March 27, 2006
H SREENIVASA Vs. STATE OF KARNATAKA	January 13, 2006
H V M SHENOY Vs. CHAIRMAN AND MANAGING DIRECTOR DISCIPINARY AUTHORITY CORPORATION BANK	June 14, 2006
H. Narasimha Rao Vs. R. Venkataram	October 11, 2006
H.A. Somasekharaiah Vs. K. Subbarayappa	June 9, 2006
H.R. Shivaram and others Vs. The State of Karnataka and others	July 3, 2006
HAJI B UNNI SULAIMAN Vs. BEEPATHUMMA	July 7, 2006
HAJI IQBAL SHARIFF Vs. C MANJULA	March 1, 2006
HANAMAPPA M MADAR Vs. STATE OF KARNATAKA	August 16, 2006
HANAMAPPA RAMAPPA KHAJAGAL Vs. STATE OF KARNATAKA	March 23, 2006
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. STATE OF KARNATAKA	March 2, 2006
HANUMANTAPPA Vs. BHIMAWWA	January 19, 2006
HANUMANTHAPPA KRISHNAPPA MIKALI Vs. STATE OF KARNATAKA	December 1, 2006
HANUMANTHARAYA Vs. SECRETARY KARNATAKA PUBLIC SERVICE COMMISSION PARK HOUSE	July 3, 2006
HANUMAPPA SANNAMALLAPPA DHANAMMANAVAR Vs. KARNATAKA APPELLATE TRIBUNAL	June 7, 2006
HARIJANA GIRIJANA MATHU ARTHIKA HINDULIDA MANE NIVESHANA RAHITARA SANGHA Vs. STATE OF KARNATAKA	December 11, 2006
HAVGIRAO Vs. STATE OF KARNATAKA	April 21, 2006
HEMAREDDI Vs. RAMACHANDRA YALLAPPA HOSMANI YALLAPA S/O TAMMANNA HOSMANI AND	September 2, 2006
HINDUSTAN PETROLEUM CORPORATION LIMITED REP Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS 11 FAST TRACK	June 9, 2006
HINDUSTAN STEEL AND WOOD INDUSTRIES Vs. V T AND COMPANY	November 23, 2006
HOTEL LEELAVENTURE LTD Vs. APPEJAY OXFORD BOOKSTORES PVT LTD	October 18, 2006
HOTEL MADHUVAN INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA	June 1, 2006
HR SHIVARAM Vs. STATE OF KARNATAKA	July 3, 2006
HUCHHAPPA Vs. UNION OF INDIA	December 14, 2006
HYDERKHAN Vs. STATE OF KARNATAKA	April 12, 2006
I T CUBE INDIA P LTD Vs. I T CUBE INC	March 13, 2006
IBRAHIM SAB IMAM SAB MULLA Vs. STATE OF KARNATAKA	March 31, 2006
IMAGIC CREATIVE PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	November 29, 2006
INDIAN INSTITUTE OF SCIENCE Vs. GEMINI CONSTRUCTION COMPANY	February 3, 2006
IRANNA Vs. GOVERNMENT OF KARNATAKA	April 10, 2006
IRANNA Vs. GOVERNMENT OF KARNATAKA HOME DEPARTMENT REP BY ITS SECRETARY	April 18, 2006
ISHWAR BASAVANNEPPA KOLVI Vs. STATE OF KARNATAKA	October 28, 2006
J K PANTHAKI Vs. BABU VERGHESE	July 23, 2006
J L MORISON INDIA LTD Vs. SECRETARY LABOUR AND SOCIAL WELFARE DEPT	April 19, 2006
J R RAGHUNATH Vs. DEPUTY COMMISSIONER	February 16, 2006
J RAMARAJ Vs. ILLIYAZ KHAN	October 27, 2006
J. Subramanian Vs. Karnataka State Bar Council and others	January 27, 2006
J.K. Panthaki Vs. Babu Verghese and another	July 23, 2006
J.L. Morison (India) Ltd. rep. by its General Manager, Mr. Deepak Malik Vs. The Commissioner of Labour, The Deputy Commissioner, The Special Tahasildar and Pharmaceutical Chemical and Allied Employees Union	April 19, 2006
JABEEN TAJ Vs. MASJID E PENSION MOHALLA A WAKF INSTITUTION	January 17, 2006
Jagannath and another Vs. Commissioner, Bangalore Mahanagara Palike and others	January 18, 2006
JANAB DADA KHALANDAR LATIF SAB HONGAL Vs. STATE OF KARNATAKA	February 28, 2006
JANAKI BAI Vs. SHANKARAPPA	June 1, 2006
JINDAL THERMAL POWER COMPANY LIMITED FORMERLY JINDAL TRACTEBLE POWER CO Vs. DEPUTY COMMISSIONER OF INCOME TAX AND UNION OF INDIA UOI R/BY ITS	March 31, 2006
JODHARAM Vs. JAGNMATHAMMA	November 29, 2006
JOHN D SOUZA Vs. VIJAYA BANK	August 11, 2006
JUBEDABI Vs. ABDUL JABBAR ABDUL KARIM MUL	August 30, 2006
JULIEBAI Vs. TAHSILDAR	November 29, 2006
JYOTI BALA Vs. RAJIV GANDHI UNIVERSITY FOR HEALTH SCIENCES	June 9, 2006
K ABDUL HAMEED Vs. SABITRA BEGUM	July 14, 2006
K ANAND Vs. STATE OF KARNATAKA	February 14, 2006
K APPA RAO Vs. TUNGABHADRA STEEL PRODUCTS LTD	July 12, 2006
K ARVIND Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	October 28, 2006
K BHASKAR RAI Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED	March 8, 2006
K BHASKER RAI Vs. KARNATAKA SOAPS AND DETERGENTS LTD	March 8, 2006
K CHANDRASHEKARA Vs. S GANESHA	March 22, 2006
K DEVADAS KUMAR Vs. A UMESH S/O B MONAPPA	June 12, 2006
K DIVAKAR Vs. COMMISSIONER BANGLORE DEVLOPMENT AUTHORITY	November 22, 2006
K DIVAKAR Vs. COMMISSIONER B D A	November 21, 2006
K DIVAKAR BANGALORE DEVELOPMENT AUTHORITY BANGALORE Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE	November 2, 2006
K E SUNIL BABU ASST COMMR OF INCOME TAX Vs. STEEL PROCESSORS BANGALORE COOPERATIVE INDUSTRIAL ESTATE SRI KEWAL GUPTA MAJOR	June 1, 2006
K H NALLAPPA Vs. SECRETARY DEPTT OF CO OPERATION	November 10, 2006
K M JAFFER ALI Vs. STATE OF KARNATAKA	July 11, 2006
K N SUNIL KUMAR Vs. PREETHI PRASAD	March 27, 2006
K NISSAR AHMED Vs. STATE OF KARNATAKA	November 18, 2006
K R JANARDHANA GUPTA Vs. D V USHA VIJAYKUMAR	May 29, 2006
K R MAHESHA Vs. STATE OF KARNATAKA	June 21, 2006
K RAMACHANDRA RAO Vs. K G RAMAMOHANA GUPTA	April 21, 2006
K RAMAIAH Vs. S ANJANEYA	December 19, 2006
K RAMAKRISHNAPPA Vs. STATE OF KARNATAKA	July 28, 2006
K RAMEGOWDA Vs. STATE OF KARNATAKA	September 19, 2006
K RAMESHA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITEDRESENTED	June 27, 2006
K S LOKAIAH Vs. M B SHIVARAYA	August 5, 2006
K S R PRASAD Vs. KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL	June 29, 2006
K S RAJEGOWDA Vs. KARNATAKA ELECTRICITY BOARD	July 4, 2006
K S USHA Vs. BRANCH DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	January 18, 2006
K SACHIDANANDA Vs. BANGALORE UNIVERSITY GNANA BHARATHI	January 18, 2006
K SAI RAMESH Vs. SECRETARY R AND D CONSULTANT PRIVATE LIMITED	June 20, 2006
K SANTHOSH KUMAR Vs. KARNATAKA POWER CORPORATION LIMITED	March 21, 2006
K SHAM BHAT Vs. SEETHARAMA BHAT S/O SRI K KRISHNA BHAT MAJOR ADVOCATE	June 5, 2006
K SHANKAR Vs. DIRECTOR PRE UNIVERSITY EDUCATION	February 28, 2006
K SHIVALINGAIAH Vs. MINISTER FOR FOOD AND CIVIL SUPPLIES	November 29, 2006
K U MARIAMBI Vs. P A ABDUL KHADER	August 1, 2006
K V RAMA RAO Vs. PRASHANTH THEATRE	December 12, 2006
K V SREENIVASA MURTHY Vs. C MUNISHAMAIAH	April 12, 2006
K VASIKERAPPA Vs. STATE OF KARNATAKA	October 21, 2006
K VENKATARAMAIAH SETTY Vs. B R SEETHARAMAPPA SETTY	November 10, 2006
K VITTAL SHETTIGARA Vs. STATE OF KARNATAKA …	August 25, 2006
K. Balachandra Vs. Sri. Dinesh Prabhu	August 14, 2006
K. L. Ramalinge Gowda and another Vs. University of Agricultural Sciences, Bangalore	February 22, 2006
K. M. Jaffer Ali and others Vs. State by K. G. Halli P. S.	July 11, 2006
K. Santhosh Kumar Vs. Karnataka Power Corporation Limited and others	March 21, 2006
K. Shivalingaiah Vs. The Honble Minister for Food and Civil Supplies and others	November 29, 2006
K. Vittal Shettigara Vs. State of Karnataka rep. by its Secretary, Dept. of Revenue and others	August 25, 2006
K.N. Sunil Kumar Vs. Preethi Prasad and others	March 27, 2006
KABADI ENTERPRISES REP Vs. INCOME TAX OFFICER	October 11, 2006
Kadamane Estates Co Vs. H. Mohamed	February 28, 2006
KAMALA Vs. LIFE INSURANCE CORPORATION OF INDIA	August 5, 2006
Kamalam Vs. Kuldeep Singh and others	January 27, 2006
KAMATH RESTAURANT Vs. ADDITIONAL COMMISSIONER	September 29, 2006
KAMATH V V Vs. ASST GENERAL MANAGER BANK OF BARODA	September 22, 2006
KANTHARAJ Vs. STATE OF KARNATAKA	August 10, 2006
KARNATAKA BANK LTD Vs. UNION OF INDIA	May 30, 2006
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. KARNATAKA ELECTRICITY BOARD	June 16, 2006
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION NOW CALLED THE KARNATAKA POWER Vs. KARNATAKA ELECTRICITY BOARDRESENTED	July 26, 2006
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD Vs. KARNATAKA STATE HANDLOOM CO ORDINATE COMMITTEERESENTED	June 1, 2006
KARNATAKA LAND DEVELOPERS ASSOCIATION R REP Vs. COMMISSIONER BANGALORE METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY AND	September 11, 2006
KARNATAKA LEASING AND COMMERCIAL Vs. N R KINI	October 31, 2006
Karnataka Leasing and Commercial Corpn. Ltd. (In Liquidation) Vs. N.R. Kini	October 31, 2006
KARNATAKA MARATHA WELFARE ASSOCIATION Vs. STATE OF KARNATAKA	November 28, 2006
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA	February 10, 2006
KARNATAKA POWER CORPORATION LTD Vs. SICAI LOGISTICS LIMITED	December 20, 2006
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. STATE OF KARNATAKA	March 6, 2006
Karnataka Power Transmission Corporation Limited, A Company incorporated under the Companies Act, 1957, represented herein by (successors in interest of Karnataka Electricity Board) Vs. Sri Srinivas S/o Venkatesh Joshi, Major, O and M Division a	April 20, 2006
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. SRINIVAS	April 20, 2006
KARNATAKA SILK INDUSTRIES CORPORATION LIMITED Vs. Y N KRISHNA MURTHY	February 10, 2006
KARNATAKA SLUM CLEARANCE BOARD Vs. H T ANNAJI	April 21, 2006
KARNATAKA STATE AIDED PRIMARY SCHOOL TEACHERS ASSOCIATION REGD KANNADA Vs. STATE OF KARNATAKARESENTED	March 2, 2006
KARNATAKA STATE FINANCIAL CORPORATION Vs. REGIONAL TRANSPORT OFFICER AND TAXATION AUTHORITY	January 6, 2006
KARNATAKA STATE FINANCIAL CORPORATION Vs. JANAKAIAH NAIDU	November 9, 2006
KARNATAKA STATE HANDICRAFT Vs. SECRETARY NGINEERING AND GENERAL WORKERS UNION	December 15, 2006
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S D BANDI	February 15, 2006
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. AHMED	April 20, 2006
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION AND Vs. STATE OF KARNATAKA	January 10, 2006
KARNATKA PUBLIC SERVICE COMMISSION Vs. N T MADHUSUDAN	June 8, 2006
KARTHIK JAYACHANDRAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	March 15, 2006
KASHIPATHI Vs. FAKIRGOUDA HUCHAPPA PATIL	March 14, 2006
KASHIPATHI Vs. FAKIRGOUDA HUCHAPPA PATIL	March 13, 2006
KEMPAIAH Vs. JAVAREGOWDA	September 11, 2006
KENDAYYA Vs. DEPUTY COMMISSIONER	March 13, 2006
KEYGLEN GLOBAL LTD Vs. MADHAV IMPEX	June 26, 2006
KIRLOSKAR POWER SUPPLY CO LTD Vs. STATE OF KARNATAKA	June 22, 2006
KRISHNAMURTHY Vs. STATE OF KARNATAKA	February 13, 2006
KRISHNAPPA Vs. C V VEENA	July 3, 2006
KRISHNAPPA GOWDA Vs. ASSISTANT COMMISSIONER PUTTUR AND THE PRESCRIBED AUTHORITY FOR BELTHANGADY	November 8, 2006
KSHAMABEN MAHENDRAKUMAR PATEL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	February 3, 2006
KULLA VENKATA SHETTY Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION	August 2, 2006
KULLA VENKATA SHETTY Vs. MANAGING DIRECTOR DISCIPLIN AUTHORITY KARNATAKA STATE ROAD TRANSPORT CORPORATION	June 13, 2006
KUM AB RASHMI Vs. DIRECTOR/SECRETARY COMMON ENTRANCE TEST CELL	July 13, 2006
Kumari A.B. Rashmi Vs. The Director/Secretary Common Entrance Test Cell and another	July 13, 2006
KUMARI ERAWWA Vs. LAND TRIBUNAL	January 25, 2006
Kvaverner John Brown Engineering (India) P. Ltd. Vs. Assistant Commissioner of Income-tax	December 4, 2006
L V SANKESHWAR PROPRIETRIX VIJAYANAND TRAVELS Vs. SUPERINTENDENT OF CENTRAL EXCISE RANGE A	September 22, 2006
LAKKAPPA Vs. GOVT TOOL ROOM AND TRAINING CENTRE A GOVT OF KARNATAKA SOCIETY RESENTED	January 27, 2006
LARSEN AND TOUBRO LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS-14 BANGALORE CITY DIVISION-I BANGALORE	February 3, 2006
LATEEFMIYAN Vs. STATE OF KARNATAKA	June 30, 2006
Laxman @ Manik Shattuppa Honagekar Vs. The Deputy Commissioner and Irapayya	June 5, 2006
LAXMAN ALIAS MANIK SHATTUPPA HONAGEKAR Vs. DEPUTY COMMISSIONER AND IRAPAYYA S/O APPAYYA JANGAM	June 5, 2006
Laxman Appayya Budag and others Vs. State of Karnataka by State Public Prosecutor and and State of Karnataka by Marihal Police Station	August 18, 2006
LAXMAN BASAPPA ALIAS BASAWANTAPPA ALEBASAPPANAVAR MAJOR YALLAWWA WIFE OF Vs. STATE OF KARNATAKARESENTED	June 1, 2006
LAXMI LIVESTOCK FEEDS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE INDIAN Vs. COMMISSIONER THE HEALTH AND MEDICAL OFFICER SANJAYANAGAR DIVISION THE	February 8, 2006
LE MERIDIEN Vs. G SRINIVASA MURTHY	March 22, 2006
LEELAVATHI ALIAS LEELAMMA Vs. CHANDRA MOULI	April 12, 2006
LINGAIAH Vs. STATE OF KARNATAKA	May 30, 2006
LINGANNA K NAYAK Vs. STATE OF KARNATAKA	February 7, 2006
LYALLPUR RUBBER MILLS Vs. TULSI INDUSTRIES THROUGH ITS PARTNER	September 14, 2006
LYNETTE FERNANDES Vs. GERTIE MATHIAS	November 30, 2006
M A PARTHASARATHY Vs. BANK OF BARODA	November 6, 2006
M B RAMACHANDRAN Vs. STATE OF KARNATAKA	September 15, 2006
M BALASUBRAMANYA Vs. PRADHYUMNA	January 2, 2006
M BASAVARAJ Vs. STATE OF KARNATAKA	July 27, 2006
M BASAVEGOWDA Vs. SHIVALINGAMMA	January 6, 2006
M BHAKTAVATSALA Vs. DEPUTY COMMISSIONER	May 31, 2006
M C MOHAMMED S/O HASSAN Vs. GOWRMMMA W/O JAYARAMA REDDY	November 9, 2006
M C NAGALAKSHMI Vs. M A FAROOK	December 22, 2006
M CHANDRASHEKAR Vs. M CHANNABASAVARADHYA	August 30, 2006
M H GEETHA Vs. MAJULAMMA	September 1, 2006
M L BALARAM PROPRIETOR VISHNU EXPORTS INTERNATIONAL Vs. UNION OF INDIA UOI	June 9, 2006
M M KARIAPPA Vs. STATE OF KARNATAKA	June 17, 2006
M MANGILAL Vs. M S RAMAKRISHNA GUPTA AND BROS	September 28, 2006
M MILLANNA Vs. R SHANKARLAL S/O RAMACHANDERJI MAJOR PRATHAP CHAND S/O VELRAM NAVAJI SUTHAR	July 10, 2006
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA	January 16, 2006
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA	November 21, 2006
M N SUJATHA Vs. CHAIRMAN KARNATAKA VIKAS GRAMEENA BANK DHARWAD	December 4, 2006
M NARAYANA SWAMY Vs. C MOHAN	August 24, 2006
M P CHINNAPPA Vs. ACCOUNTANT GENERAL	November 16, 2006
M PADMA Vs. DIRECTOR KIDWAI MEMORAIAL INSTITUTE OF ONCOLOGY	November 30, 2006
M PAKKEERAPPA Vs. STATE OF KARNATAKA	November 21, 2006
M PUSHPAVATHI Vs. S PAPANNA	June 20, 2006
M PUTTAMADAIAH Vs. GENERAL MANAGER HRD KARNATAKA POWER TRANSMISSION CORPORATION LTD	August 21, 2006
M R ACHAR Vs. SYNDICATE BANK	May 30, 2006
M RAMACHANDRA Vs. DEPUTY COMMISSIONER	August 9, 2006
M RAMAKRISHNA RAJU Vs. REGISTRAR EVALUATION KUVEMPU UNIVERSITY	September 16, 2006
M RAMAKRISHNAPPA Vs. DEPUTY DIRECTOR OF LAND RECORDS BANGLORE	February 11, 2006
M RAMAKRISHNAPPA Vs. DEPUTY DIRECTOR OF LAND RECORDS	December 11, 2006
M S JAIKUMAR PROP Vs. BANGALORE MAHANAGARA PALIKE	March 28, 2006
M T KRISHNAPPA Vs. ERASHETTY MAJOR	June 15, 2006
M. Pakeerappa Vs. The State of Karnataka and others	November 21, 2006
M. Puttamadaiah S/o Puttamadaiah Vs. The General Manager (HRD), Karnataka Power Transmission Corporation Ltd. and The Executive Engineer (ELEC) (Works and Maintenance)	August 21, 2006
M. Ramachandra Vs. The Deputy Commissioner and Deputy Registrar (DUS) and The Sub Registrar	August 9, 2006
M. Ramakrishna Raju Vs. The Registrar (Evaluation) Kuvempu University and others	September 16, 2006
M. Ramakrishnappa S/o late M. Muniyappa Vs. The Deputy Director of Land Records, Bangalore Division and The Joint Director of Land Records, Bangalore Division	December 11, 2006
M. Siddappa S/o. A. Muniyappa Vs. The Board of Governors Indian Institute of Management, The Director Indian Institute of Management and Sri. M.A. Shama Iyengar Retired District and Sessions Judge and Inquiry Officer	July 26, 2006
M.P. Chinnappa and others Vs. Accountant General (A and E) and others	November 16, 2006
MAC EXPLOTEC P LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 2006
MACHINDRANATH KERNATH KASAR Vs. D S MYLARAPPA	June 30, 2006
MADAIAH Vs. SHIVAKALESHWARA TEMPLE	January 9, 2006
MADAV Vs. STATE OF KARNATAKA R/P ITS CHIEF SECRETARY GOVT OF KARNATAKA AND SECRETARY	August 8, 2006
MADHAV BHALACHANDRA MANGALORKAR Vs. MALTI MANGALORKAR WIFE OF MR MADHAV BHALACHANDRA MANGALORKAR	September 16, 2006
MADHUKESHWARA S S Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	February 1, 2006
MAHABALEGOWDA Vs. LAO AND ASST COMMR KOPPAL	September 5, 2006
MAHABOOB KHAN Vs. MOHAMED KHASIM S/O MOHAMMED GHOUSE DEAD	August 11, 2006
MAHADEVANAKIA Vs. SHIVAKUMAR GOPAMMA	November 10, 2006
MAHARASHTRA APEX CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	February 7, 2006
MAHARASHTRA APEX CORPORATION LTD Vs. SANDESH KUMAR A	January 18, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MEENAXI DHAREPPA KOLI	March 10, 2006
MAHESHWARI CONSTRUCTIONS PVT LTD Vs. LOARD PALACE AND RESORTS LTD	November 27, 2006
MAKBOOL ABDUL SAB NAGARCHI Vs. GOKAK MILLS DIVN OF FORBES GOKAK LTD	September 4, 2006
MALATHI MOHAN RAMAN Vs. SYNDICATE BANK	March 22, 2006
MALLANAIKA Vs. DEPUTY COMMISSIONER	October 19, 2006
MALLAPPA AND RAMESH Vs. STATE OF KARNATAKA	July 12, 2006
MALLIKARJUN NINGAPPA RAGATI Vs. STATE OF KARNATAKA	June 13, 2006
MANAGEMENT OF BHARAT EARTH MOVERS LIMITED REP Vs. J BENJAMIN S/O J JAYANATHAN	June 13, 2006
Management of Bharat Earth Movers Limited rep. by its Company Secretary Mr. K.C. Medappa Vs. J. Benjamin S/o J. Jayanathan	June 13, 2006
MANAGEMENT OF EXPRESS PUBLICATIONS MADURAI LIMITED Vs. V ANANDA RAO	February 23, 2006
MANAGER RAIBAG TALUK PRIMARY CO OPERATIVE AGRICULTUREAL AND RURAL DEVELOPMENT BANK LTD Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BELGAUM	October 10, 2006
MANAGING DIRECTOR Vs. KASIMSAB	October 16, 2006
MANAGING DIRECTOR KARNATAKA MILK FEDERATION LIMITED Vs. KMF EMPLOYEES FEDERATIONRESENTED	February 15, 2006
MANAGING DIRECTOR, NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION, GULBARGA Vs. SAMPANGI.	January 12, 2006
Managing Director, North West Karnataka State Road Transport Corporation, Hubli Vs. Abdulrazak Imamuddin Hutagi	January 27, 2006
MANAGMENT OF VALLIAPPATEXTILES LTD Vs. S RAJANNA	December 17, 2006
MANAS ELECTRIC COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA	June 22, 2006
MANASA HOUSING CO OPERATIVE SOCIETY LTD Vs. MARIKELLAIAH	March 20, 2006
MANIPAL SOWBHAGYA NIDHI LTD Vs. G N RAMA RAO	July 21, 2006
MANIRAM INDUSTRIAL ENTERPRISES Vs. B S SATHYA KUMAR	June 5, 2006
MANJANNA Vs. R SHIVANNA	January 3, 2006
Manjunath Basappa Basavamurthy Vs. The State of Karnataka	March 31, 2006
MANJUNATH T N Vs. DY COMMISSIONER MYSORE	January 17, 2006
MANJUNATHA Vs. P SHANKAR MAJOR	November 21, 2006
MANORAMA Vs. V MOHAMMAD	June 3, 2006
MARIAMMA Vs. MANGALORE CITY CORPORATION	February 16, 2006
MARICO INDUSTRIES LTD Vs. STATE OF KARNATAKA	January 3, 2006
MARUTHI SALES CORPORATION Vs. JILLA PANCHAYATH TUMKURRESENTED	June 5, 2006
MARUTI PARASHRAM KUGAJI Vs. STATE OF KARNATAKA	March 21, 2006
MARY KUTTY Vs. HINDUSTHAN TIMES	March 24, 2006
MAYAPPA Vs. MAYAPPA BEERAPPA KURBAR	February 8, 2006
MC DOWELL AND CO REP Vs. ASST COMMISSIONER OF INCOME TAX	September 27, 2006
MCDOWELL AND CO LTD Vs. COMMISSIONER OF INCOME TAX	January 30, 2006
MELCO PRECISIONS PVT LTD Vs. KUNDREMUKH IRON ORE CO LTD	August 8, 2006
MEMBERS OF YEVAKAPADI BRANCH OF AREYADA FAMILY Vs. MEMBERS OF NAPOKLU BRANCH OF AREYADA FAMILY	March 1, 2006
MEMBERS OF YEVAKAPADI BRANCH OF AREYADA FAMILY Vs. MEMBERS OF NAPOKLU BRANCH OF AREYADA FAMILY	November 10, 2006
MH MALIK Vs. T VENKATASWAMY REDDY	May 7, 2006
MODI XEROX LTD Vs. REGIONAL DIRECTOR ESI CORPORATION	October 21, 2006
MOHAMMED ALI Vs. MANAGEMENT OF KARNATAKA ELECTRICITY BOARD	June 12, 2006
MOHAMMED HASHIM Vs. AMEERUDDIN	March 31, 2006
MOHAMMED JAVED AGHA Vs. STATE OF KARNATAKA	August 18, 2006
MOHAMMED SAMDANI BASHA Vs. SYED ISSAC BASHA	January 27, 2006
MONAPPA KOTTARI Vs. DAVID PINTO	August 24, 2006
MOTAMMA Vs. LAND TRIBUNAL	July 19, 2006
MOTOR INDUSTRIES CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 21, 2006
MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF INCOME TAXMOTOR INDUSTRIES CO LTD	August 25, 2006
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF INCOME TAX	August 25, 2006
MOTOR INDUSTRIES COMPANY LTD Vs. UNION OF INDIA UOI	December 12, 2006
Motor Industries Company Ltd. Vs. Union of India (UOI) and others	December 12, 2006
MSPL LTD Vs. MEG MICON INDIA PVT LTD	October 13, 2006
MUNEER AHMED Vs. SAFIA MATEEN	November 13, 2006
MUNEER AHMED Vs. STATE OF KARNATAKA	October 28, 2006
MUNGI BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 12, 2006
MUNISWAMY Vs. STATE	June 12, 2006
MUNIYAPPA Vs. STATE GOVERNMENT REVENUE DEPARTMENT	April 6, 2006
MUNIYAPPA H Vs. M SUBBARAYAN	August 11, 2006
MUNNA KUMAR PASWAN Vs. INSPECTOR GENERAL OF POLICE	June 29, 2006
MURALIDHAR DESHPANDE ALIAS RAJA Vs. HANUMANTHA RAO	September 26, 2006
MURUDESHWARA CERAMICS LTD Vs. SHANKAR VENKATESH KULKARNI	September 7, 2006
MYMOONA Vs. H M TRADING COMPANY	August 11, 2006
MYSORE SUGAR CO LTD Vs. DY CIT TDS-I	March 13, 2006
N BHAGYALAKSHMAMMA Vs. SUBBULAKSHMAMMA	March 27, 2006
N C CHANDRASHEKAR Vs. SIDDA GANGAMMA	January 12, 2006
N ESWAR Vs. COMMISSIONER KARNATAKA HOUSING BOARD	September 11, 2006
N G PANDURANGAPPA Vs. SECRETARY	July 25, 2006
N GOVARDHAN Vs. JAVOB ABHRAHAM	April 4, 2006
N GOVERDHAN Vs. JAVOB ABHRAHAM	March 4, 2006
N JAGADEESH Vs. KUVEMPU UNIVERSITY	March 7, 2006
N JAGATHPAL POOVANI Vs. SUSHEELA	July 21, 2006
N K GIRIRAJA SHETTY Vs. N K PARTHASARATHY SHETTY	March 9, 2006
N KRISHNAPPA Vs. STATE OF KARNATAKARESENTED	June 5, 2006
N M AMARANATH Vs. STATE OF KARNATAKA	February 10, 2006
N M VISHWANATH Vs. COMMISSIONER OF INCOME TAX	April 19, 2006
N NAGAMMA Vs. H A SOMASHEKARAIAH S/O LATE H C APPAJI CHETTYK SUBBARAYAPPA S/O LATE	June 9, 2006
N NARASIMHIAH Vs. B S VIMALA	August 3, 2006
N NARAYANAPPA SINCE DEAD Vs. P SHIVARAMAIAH S/O LATE PUTTASWAMAIAH	June 13, 2006
N NAZEER Vs. SECRETARY NYAMATHI GRAMA PANCHAYAT AND OTHERS	July 24, 2006
N P KRISHNAMURTHY Vs. N R PANDURANGAPPA	August 1, 2006
N R DHANANJAYAN Vs. MANAGEMENT OF INDIAN OVERSEAS BANK	February 10, 2006
N R UMESH Vs. STATE OF KARNATAKARESENTED	January 13, 2006
N SHAIK SAB Vs. STATE OF KARNATAKA	August 17, 2006
N. Bhagyalakshmamma Vs. Smt. Subbulakshmamma and others	March 27, 2006
N. Nazeer Vs. Secretary, Nyamathi Grama Panchayat, Nyamathi and others	July 24, 2006
N. Shaik Sab Vs. The State of Karnataka by its Secretary and another	August 17, 2006
N. SHANKARANARAYANA BHAT Vs. ASSTT. REGISTRAR OF CO	January 2, 2006
N.G. Pandurangappa S/o N.T. Govindappa Vs. The Secretary and others	July 25, 2006
N.R. Umesh and Sri B. Krishnappa Vs. The State of Karnataka represented by its Secretary Department of Rural Development and Panchayat Raj and others	January 13, 2006
NABILAL GULAB SAB TIKOTI Vs. SHALAN BI BABUSAB MANAGULI	October 10, 2006
NADAF TRADERS REP Vs. STATE OF KARNATAKA	September 15, 2006
NAGAMMA Vs. GULBARGA UNIVERSITY GULBARGA REP BY ITS VICE CHANCELLOR	February 13, 2006
NAGAPPA Vs. STATE OF KARNATAKASTATE OF KARNATAKA	August 18, 2006
NALINI KUMARI Vs. K S BOPAIAH	November 24, 2006
NANJUNDA SWAMY H P GRADUATE ENGINEER TRAINEE MYSORE Vs. UNION OF INDIA	June 1, 2006
NARASAMMA Vs. NIRANNANILATHA MOMMEN JOHN	August 22, 2006
NARAYANA SWAMY M Vs. MOHAN C	August 24, 2006
NARAYANAMMA Vs. STATE OF KARNATAKA	September 28, 2006
NARAYANAPPA Vs. ANANDAMMA	August 19, 2006
NATIONAL INSURANCE CO LTD Vs. LAGAMANNA	June 8, 2006
NATIONAL INSURANCE CO LTD Vs. NALINI U MALLYA MAJOR	June 30, 2006
NATIONAL INSURANCE CO LTD Vs. GAISUDDIN KHAN	October 26, 2006
NATIONAL INSURANCE CO LTD Vs. GAISUDDIN KHAN	October 28, 2006
NATIONAL INSURANCE CO LTD Vs. SHARANAPPA	November 29, 2006
National Insurance Co. Ltd. Vs. Mumtaz and others	November 2, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. MUMTAZ	November 2, 2006
NATIONAL MINERAL DEVELOPMENT CORPORATION LTD Vs. STATE OF KARNATAKA	November 27, 2006
NATIONAL TEXTILE CORPORATION APKK AND M LIMITED Vs. NATIONAL TEXTILES CORPORATION SHOWROOM EMPLOYEES ASSOCIATIONRESENTED	July 12, 2006
NAZIMUNNISA Vs. STATE OF KARNATAKA	January 9, 2006
NEELAGANGAVVA Vs. JOINT DIRECTOR OF LAND RECORDS BELGAUM	November 15, 2006
NEELAKANTHAPPA SHIVAPPA ASUTI Vs. STATE OF KARNATAKA	October 16, 2006
NEELAWWA Vs. BHIMAPPA	June 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. VENKTARAMANA	January 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. PAPAMMA	February 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. NAZEER AHMED	September 14, 2006
NEW INDIA ASSURANCE CO LTD AND ANR Vs. RIAZ AND ORS	April 5, 2006
New India Assurance Co. Limited Vs. R. Thippeswamy and others	November 29, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. NAZEER AHMED	August 31, 2006
NEW INDIA ASURANCE COMPANY LIMITED Vs. R THIPPESWAMY	November 29, 2006
NICE CHEMICALS PVT LTD Vs. COMMERCIAL TAX OFFICER INT 18 SOUTH ZONE	January 19, 2006
NIK SHEKHARAPPA OLEKAR Vs. UNION OF INDIA	October 11, 2006
NINGAPPA ERANKEGOWDA Vs. R SHANKARAPPA	October 12, 2006
NINGAPPA SIDDAPPA GARASANGI Vs. ADDL SPECIAL LAND ACQUISITION	October 10, 2006
NIRMALA Vs. NAVEEN CHHAGGAR	November 2, 2006
Nishal Kausar and others Vs. State of Karnataka and others	January 18, 2006
NITIN PUNJA Vs. DEPUTY COMMISSIONER KOPPAL	December 22, 2006
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. M VENKATESHALU	February 17, 2006
North East Karnataka Road Transport Corporation by its Managing Director now rep. by its Chief Law Officer Vs. M. Venkateshalu	February 17, 2006
North West Karnataka Road Transport Corporation Vs. H. N. Patagar	February 22, 2006
NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. C K DYAMAPPA	October 21, 2006
NOVO NORDISK INDIA PVT LTD Vs. STATE OF KARNATAKA	March 23, 2006
O LEELAVATHI Vs. M NEELAKANTA NAIDU	August 28, 2006
OFFICIAL LIQUIDATOR METALLIC Vs. MANAGER KARNATAKA STATE	June 29, 2006
OFFICIAL LIQUIDATOR OF DUNFORD Vs. G C LOHIA	August 31, 2006
Official Liquidator of Dunford Fabrics Ltd. Vs. G.C. Lohia	August 31, 2006
Official Liquidator, Metallic Soaps and Chemicals (P.) Ltd. (In Liquidation) Vs. Manager, Karnataka State Financial Corpn.	June 29, 2006
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. S RASHEED AHAMMED	January 6, 2006
ORIENTAL INSURANCE CO LTD Vs. ANANDA	January 5, 2006
ORIENTAL INSURANCE CO LTD Vs. N KUNHAPPU	June 16, 2006
ORIENTAL INSURANCE CO LTD Vs. KAVERI	November 13, 2006
ORIENTAL INSURANCE CO LTD Vs. D LAXMAN	November 8, 2006
ORIENTAL INSURANCE CO LTD Vs. THUKARAMA ADAPPA	November 18, 2006
Oriental Insurance Co. Ltd. represented by its Deputy Manager Vs. Smt. Kaveri W/o D. Choyappa and others	November 13, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNDARI	February 23, 2006
ORIENTAL INSURANCE LTD Vs. SUNDARI	March 23, 2006
ORINTAL INSURANCE CO LTD Vs. KASHAMMA	July 10, 2006
Ossoor Estates Limited Vs. The State of Karnataka	December 4, 2006
OSSOOR ESTATES LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	November 22, 2006
OSSOR ESTATES LTD Vs. STATE OF KARNATAKA	December 4, 2006
P DEVADAS Vs. GENERAL MANAGER KARNATAKA POWER TRANSMISSION CORPORATION LTD	December 21, 2006
P GOPAL RAJU PROP GLOBAL ENGG WORKS Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF URBAN DEVELOPMENT	August 21, 2006
P HANUMANTHAPPA Vs. HOME SECRETARY STATE OF KARNATAKA	December 5, 2006
P K ABDUL ZALEEL Vs. STATE OF KARNATAKA	March 20, 2006
P KRISHNAPPA Vs. M S CHANNAPPA	November 24, 2006
P MANJUNATH Vs. SECRETARY BOARD OF TECHNICAL EXAMINATION	February 17, 2006
P R RAMESH Vs. STATE OF KARNATAKA	November 23, 2006
P RAMAIAH SETTY DEAD Vs. R NANJUNDAIAH SINCE DEAD	September 5, 2006
P. K. Abdul Zaleel Vs. State of Karnataka and others	March 3, 2006
P. Krishnappa S/o Puttaiah (since deceased by his LRs. Smt. Huchamma W/o Late P. Krishnappa and others) Vs. M.S. Channappa S/o Channaiah and others	November 24, 2006
P. R. Ramesh Vs. State of Karnataka.	November 23, 2006
P. Rajapandian Vs. Inspector of Police, C. B. I., Bangalore.	December 18, 2006
P. Ramesh Baipadithaya Vs. State of Karnataka and others	March 21, 2006
P. Subraya Bhat (since deceased by L. Rs.) Vs. State of Karnataka and others	January 27, 2006
Padmaja S. Hegde Vs. The State of Karnataka and others	March 31, 2006
PADMAMMA Vs. K RAMANNA	July 6, 2006
PARASHURAM Vs. STATE OF KARNATAKA	June 23, 2006
PARMINDER SINGH Vs. STATE OF KARNATAKA	November 17, 2006
PARUSHURAMAPPA TULAJAPPA DADDIYAVAR MAJOR AGRICULTURIST Vs. STATE OF KARNATAKA	September 15, 2006
PATEL Vs. STATE OF KARNATAKA	April 12, 2006
PATIL VAISHALI ASHOK Vs. DIGAMBARRAO YASHWANTRAO PATIL	April 6, 2006
PATRICK REBELLO Vs. VICTOR REBELLO	March 13, 2006
PERIKAL MALAPPA Vs. T VENKATESH GUPTA	July 12, 2006
PHARMACUTICAL CHEMICAL AND EMPLOYEES UNION BANGLORE Vs. STATE OF KARNATAKA	April 19, 2006
PILLAMMA Vs. C PUTTANNA	February 21, 2006
PKN CAPS AND POLYMERS PVT LTD Vs. K VISHNU PRASAD	November 22, 2006
Police Inspector Vs. C.V. Sheelavanth, Drug Inspector	June 23, 2006
POLICE INSPECTOR KARNATAKA LOKAYUKTHA Vs. C N SHEELAVANTH DURG INSPECTOR	June 23, 2006
POLYCON INTERNATIONAL LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-II	January 27, 2006
POOJARI KRISHNAPPA Vs. STATE OF KARNATAKA	April 20, 2006
PRABHAKAR Vs. SPECIAL DIVISIONAL COMMISSIONER BELGAUM DIVISION	May 30, 2006
PRAKASH BABU RAO PUNDAPAL Vs. LAND TRIBUNAL BELGAUM	July 21, 2006
PRAKASH CONDUCTORS REP Vs. BANGALORE ELECTRICITY SUPPLY CO LTD	September 18, 2006
PRAKASH K SRIVASTAVA Vs. TEHSILDAR	June 27, 2006
PRESTON INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA	July 5, 2006
PRIMA TECHNOLOGIES Vs. KARNATAKA HOROLOGICAL LTD	December 8, 2006
PRIYADARSHINI H R Vs. KARNATAKA STATE NURSING COUNCIL	February 13, 2006
PUNDALIK Vs. SHARADABAI	August 2, 2006
PUNDALIKA SAVANNA KALADAGI Vs. STATE OF KARNATAKA	July 26, 2006
PUNJAB NATIONAL BANK INDUSTRIAL FINANCE BRANCH Vs. ANWAR SHERIEFF	August 19, 2006
PUTTASWAMY Vs. STATE OF KARNATAKARESENTED	July 10, 2006
PVR LIMITED Vs. STATE OF KARNATAKA	November 16, 2006
R ABBAIAH REDDY Vs. UDAYA CHANDRA	November 14, 2006
R ANANDA Vs. NANJUNDASWMAY	September 22, 2006
R B SHET Vs. SPAN PROJECTS PVT LTD	July 21, 2006
R B SWARNAGAURI Vs. ZILLA PANCHAYAT KODAGU DISTRICT MADIKERI	June 16, 2006
R C SHANKREGOWDA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION	January 16, 2006
R D S CONSTRUCTING CO Vs. CHIEF ENGINEER EL MAJOR WORKS KPTCL	December 13, 2006
R GOPAL Vs. KARNATAKA RAJYA KAIGARIKA SAHAKARA BANK NIYAMITA	March 14, 2006
R GOVINDA NAIKA Vs. DEPUTY COMMISSIONER	June 3, 2006
R KRISHNAMURTHY Vs. STATE OF KARNATAKA …	September 22, 2006
R NANJUNDEGOWDA Vs. REVENUE SECRETARY II GOVERNMENT OF KARNATAKA	September 16, 2006
R NARAYANASWAMY REDDY Vs. R LAKSHMINARAYAN REDDY	October 30, 2006
R P KARIBASAPPANAVAR Vs. CHIEF ENGINEER ELEC	March 23, 2006
R P M THANGAIAH NADAR FIRM Vs. GOVERNMENT OF TAMIL NADU	September 29, 2006
R SRINIVASAN Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION	February 14, 2006
R VEERANNA Vs. STATE OF KARNATAKARESENTED	August 18, 2006
R VENKATARAMAIAH Vs. STATE OF KARNATAKA	December 5, 2006
R. Srinivasan Vs. National Buildings Construction Corporation Limited, A Government of India Enterprise represented by its Chairman and Managing Director and The Additional General Manager, Zonal Head, National Buildings Construction Corporation	February 14, 2006
RADHAKRISHNA JOSHI Vs. SYNDICATE BANK	January 3, 2006
Raghunath Narahar Deshpande Vs. Land Tribunal, Chikodi & Ors	February 28, 2006
RAJ AND RAJ INVESTMENT Vs. INCOME TAX OFFICER VISHVESHVARAPURNAM	December 11, 2006
RAJA ALIAS RAJAPPA Vs. STATE OF KARNATAKA	November 28, 2006
RAJAKAMAL POLYMERS P LTD Vs. COMMISSIONER OF INCOME TAX	September 25, 2006
RAJANSHEKARA KAKUNJE Vs. STATE BANK OF MYSORE	December 4, 2006
RAJARAM GANGARAM ATHALEY Vs. LATE ABDUL RAHIMAN AHMADKAR	March 23, 2006
RAJARAM KHANDIGE Vs. STATE OF KARNATAKA	February 22, 2006
RAJASHREE CEMENT Vs. STATE OF KARNATAKA	December 22, 2006
RAJASHREE CEMENT Vs. STATE OF KARNATAKA	November 20, 2006
RAJENDRA PRASAD Vs. M SHIVARAJ	June 15, 2006
RAJESH K KONDAPPA Vs. STATE OF KARNATAKA	January 12, 2006
Rajesh Kumar Aggarwal and others Vs. K.K. Modi and others	March 22, 2006
RAJKUMAR Vs. STATE OF KARNATAKA	February 21, 2006
RAMA MURTHY Vs. H S GOUTHAM	September 16, 2006
RAMACHANDRA PESTICIDES P LTD Vs. COMMISSIONER OF INCOME TAX	March 21, 2006
Ramachandra Pesticides P. Ltd. Vs. Commissioner of Income-tax	March 21, 2006
RAMADURGA DYAVAMMA Vs. STATE OF KARNATAKA	October 17, 2006
RAMAPPA Vs. ASSISTANT COMMISSIONER	July 6, 2006
RAMCHANDRA PESTICIDES P LTD Vs. CIT	March 21, 2006
RAMESH Vs. MALLAMMA	August 3, 2006
RAMESHCHANDRA BHANDARY D K DIST Vs. BHAVANI HEDGE DAKSHINA KANNADA DIST	November 4, 2006
RAMU Vs. SREERAMA SAHAKARA SAKKARE KARKHANE LTD	March 3, 2006
RANGA RAO DESHPANDE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION	February 24, 2006
RANGAPPA Vs. MANAGEMENT OF CO OPERATIVE SPINING MILLS LTD	May 31, 2006
RANGAPPA Vs. STATE OF KARNATAKA	September 8, 2006
Rangappa and others Vs. The Management, Co-operative Spinning Mills Limited	May 31, 2006
RANJITHA BALASUBRAMANIAN Vs. CHANDRA SHEKAR RAJU	December 12, 2006
RANJITHA BALASUBRAMANIAN Vs. SANTHI GROUP	December 12, 2006
RANOJI RAO Vs. STATE OF KARNATAKA	January 20, 2006
RATHNAKAR RAO SINDHE Vs. LEELA ASHWATH	December 19, 2006
Ratne (D) by LRs. Vs. Kasturi (D) by LRs.	January 4, 2006
RAVI Vs. KARNATAKA UNIVERSITY	July 13, 2006
Ravi and others Vs. State of Karnataka and another	January 27, 2006
RAVINDRA Vs. LAND TRIBUNAL	June 2, 2006
RAVISHANKAR DAS Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY	January 27, 2006
RECON MACHINE TOOLS P LTD Vs. COMMISSIONER OF INCOME TAX	May 30, 2006
REEBOK INDIA COMPANY A COMPANY REGISTERED UNDER THE COMPANIES ACT Vs. GOMZI ACTIVE ALSO STYLING ITSELF AS GOMZEE ACTIVE PROPRIETARY CONCERNED OWNED	June 22, 2006
REGIONAL DIRECTOR ESI CORPORATION Vs. GANESH MAHAL A REGISTERED PARTNERSHIP FIRMRESENTED	October 25, 2006
REGIONAL DIRECTOR ESI CORPORATION Vs. FALCON TRADING ASSOCIATION	October 10, 2006
REGISTRAR GENERAL HIGH COURT Vs. PRAKASH JADAV	June 1, 2006
REGISTRAR OF COMPANIES Vs. FAIR GROWTH AGENCIES LIMITED	April 12, 2006
Registrar of Companies in Karnataka Vs. Fairgrowth Agencies Limited	April 12, 2006
REKHA RAJENDRA Vs. KARNATAKA STATE FINANCIAL CORPORATION	June 1, 2006
RESERVE BANK OF INDIA DEPARTMENT OF NON BANKING SUPERVISION Vs. SHETTY LEASING I LTD	September 18, 2006
ROOPA J M Vs. JALLUR MUSTURAPPA	March 1, 2006
S B ITTIGI Vs. S V SULOCHANA	December 8, 2006
S D PAWAN Vs. STATE	February 28, 2006
S FRANCIS BANGALORE Vs. CHAIRMAN KPTCL CAUVERY BHAVAN K G ROAR BANGALORE	November 2, 2006
S GOPAL Vs. STATE OF KARNATAKA	July 1, 2006
S K VIJAYAKUMAR Vs. S K RAVIKUMAR	October 17, 2006
S KUGASHANKAR Vs. SUBHASH CHAND GOEL	January 13, 2006
S KUGASHANKAR SUBHASH CHAND GOEL Vs. SUBHASH CHAND GOEL S/O LT NARAIN DASS GOEL SUNITA KUGASHANKER	January 12, 2006
S KUMAR Vs. REGIONAL DIRECTOR ESI CORPORATION STATE INSURANCE CORPORATION	October 19, 2006
S LEELAVATHI Vs. M S SHIVASHANKAR	November 24, 2006
S N VASUDEVAIAH Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 AND DEPUTY LABOUR	October 10, 2006
S NAGABHUSHANA Vs. TAHSILDAR	June 3, 2006
S PARAMESHWARAPPA Vs. S CHOODAPPA	October 16, 2006
S R ANIL KUMAR Vs. STATE OF KARNATAKA	November 16, 2006
S RANGARAJU Vs. A KANDASWAMY CHETTIAR	August 19, 2006
S SHASHIDARA RAO Vs. M VISHWANATH	June 1, 2006
S SHIVALINGAIAH Vs. STATE OF KARNATAKA	June 16, 2006
S SOMASHEKAR SUBRAMANYA MODALIAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	October 28, 2006
S SRIKANTH JOSHI CHIEF EXECUTIVE ALADANGADY VYAVASA SEVA SAHAKARI BANK Vs. BOARD OF MANAGEMENT OF ALADANGADY VYAVASA SEVA SAHAKARI BANK	August 3, 2006
S T P LTD Vs. USHA PAINTS AND DECORATORS A PROPRIETORY CONCERN NO 1 AND A V GANESH	March 20, 2006
S VISHWANATH Vs. CENTRAL BANK OF INDIA MUMBAI	August 23, 2006
S. Kumar Vs. Regional Director, ESI Corporation, State Insurance Corporation	October 19, 2006
S. Nagabhushana Vs. The Tahsildar	June 3, 2006
S. Shashidhara Rao Vs. M. Vishwanath and others	June 1, 2006
S.K. VIJAYAKUMAR Vs. S.K. RAVIKUMAR	October 7, 2006
S.T. Krishnappa Vs. Sri. Shivakumar and others	June 29, 2006
SADASHIVA DEVADIGA Vs. MUDDU DEVADIGA	January 4, 2006
SADASHIVA MAHAGANAPATHI TEMPLE Vs. LAND TRIBUNAL SMT DEVAKI DAUGHTER OF SUBBA DEVADIGA ARANTHABETTU	June 2, 2006
SAHASRA LINGESHWARA TEMPLE REP Vs. STATE OF KARNATAKA	September 8, 2006
SAJJAN KUMAR JHUNJHUNWALA Vs. EASTERN ROADWAYS PVT LTD	July 3, 2006
SAMRAT GRANITE P LTD Vs. COMMERCIAL TAX OFFICER	June 9, 2006
SANDEEP B E Vs. STATE OF KARNATAKA	April 25, 2006
SANGLI BANK LIMITED Vs. BHIMAPPA	October 19, 2006
SANGLI BANK LTD Vs. SUDHA SHANKARRAO KALKUNDRI	August 2, 2006
SANJAY K SHETTY Vs. B NARAYANA SHETTY	January 4, 2006
SANJEEVAMMA HANUMANTHE GOWDA CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION	March 13, 2006
SANKAWVA Vs. STATE OF KARNATAKA	December 11, 2006
SANNANAIKA ALIAS SANNAIAH Vs. M S PRAKASH	January 23, 2006
SANTHAVEERAPPA Vs. K N JANARDHANACHARI	December 8, 2006
SARASWATHI ELECTRONICS Vs. INCOME TAX OFFICER	October 16, 2006
SARATHI LEASING FINANCE LIMITED Vs. B NARAYANA SHETTY	February 16, 2006
SAROJA BHATIJA Vs. SANJAY B MAKHIJA	October 18, 2006
SAROJAMMA C HUCHEGONDAR Vs. ESHWARAPPA	June 7, 2006
SATHAVAHANA ISPAT LTD Vs. UMESH SHARMA	June 14, 2006
SATYAKALA Vs. B N KRISHNAPRASAD	September 13, 2006
SAVITHRI Vs. ESHWARA	December 17, 2006
SAVITHRI VASU Vs. ESHWARA	November 17, 2006
SCHEDULE CASTE HARIJAN HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA	February 10, 2006
SECRETARY NAGWALA GRAMA PANCHAYATH Vs. PRESIDENT MYSORE ZILLA PANCHAYATH	November 15, 2006
SEETHAMMA Vs. STATE OF KARNATAKA	January 18, 2006
SEETHAMMA Vs. BATHENNA	March 10, 2006
SERENDIPITY APPARELS PVT LTD Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD	April 4, 2006
SHAILENDRA ALVA Vs. NAGESH	September 7, 2006
SHAKTHI HILL RESORTS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I	January 18, 2006
Shakthi Hill Resorts Pvt. Ltd. Vs. The Additional Commissioner of Commercial Taxes Zone-I	January 18, 2006
SHAMANNA SETTY Vs. B L CHANNEGOWDA	July 14, 2006
SHAMASUNDER V KAMATH Vs. DEPUTY COMMISSIONER FOR TRANSPORT	February 17, 2006
SHANKAR Vs. STATE OF KARNATAKA	February 1, 2006
SHANKARAPPA Vs. STATE OF KARNATAKA	September 11, 2006
SHANKARAWWA Vs. LAND TRIBUNAL	August 28, 2006
SHANTABAI Vs. KRISHNA	December 6, 2006
SHANTAWWA Vs. BASAPPA GURAPPA ROOGL	November 10, 2006
SHANTHAMMA Vs. SUB INSPECTOR OF POLICE MALUR	August 23, 2006
SHANTHAVEERAPPA Vs. K N JANARDHANACHARI S/O LATE SANNAMALLACHARI	December 8, 2006
Shanthinagar House Building Co-operative Society Ltd. Vs. The State of Karnataka and others	April 19, 2006
SHANTINAGAR HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA	April 19, 2006
Shantinagar House Building Co-operative Society Limited Vs. State of Karnataka and others	April 19, 2006
SHARADA Vs. DEPUTY COMMISSIONER FOOD AND CIVIL SUPPLIES THE TAHSILDAR AND THE	July 3, 2006
SHARADAMMA Vs. KENCHAMMA	August 8, 2006
SHARANABASAPPA Vs. GENERAL MANAGER R AND E BHARAT SANCHAR NIGAMA LIMITED	February 20, 2006
SHARIFA B T MOHAMED ALI JINNAHA Vs. VICE CHANCELLOR	March 20, 2006
SHARK DETECTIVE AND SECURITY AGENCY Vs. ASSISTANT LABOUR COMMISSIONER AND LICENSING OFFICER	March 9, 2006
SHASHI DISTILLERIES Vs. STATE OF KARNATAKA	March 27, 2006
SHIMBU IMPORTS AND EXPORTS Vs. AVINASH SUBRAMANYAM	August 24, 2006
SHIVAGANGAVVA Vs. DEPUTY COMMISSIONER	September 27, 2006
SHIVAKUMAR Vs. DISCIPLINARY AUTHORITY AND PRINCIPAL DISTRICT	November 21, 2006
SHIVAKUMARAIAH Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE	August 9, 2006
SHIVALINGAPPA APPAYYA HALAGI Vs. INDUMATI BHIMAPPA TELI	January 4, 2006
SHIVAMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. DURGAPUR STEEL PLANT	April 3, 2006
Shivamoni Steel Tubes Ltd. Vs. Durgapur Steel Plant	April 3, 2006
SHIVAPPA Vs. ADMINISTRATOR MAHADEV TEXTILE MILLS HUBLI	January 9, 2006
SHIVAPPA SHETTY Vs. B A SRIKANTA SHETTY	July 25, 2006
SHIVMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. TAMIL NADU ELECTRICITY BOARD	April 3, 2006
SHREYAS AGRO SERVICES PVT LTD Vs. CHANDRAKUMAR	February 16, 2006
SHRI DINESH HEGDE Vs. BHARATH SANCHAR NIGAM LIMITED BY ITS CHAIRMAN AND MANAGING DIRECTOR	August 17, 2006
SHRI H V MOHAN KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATIONRESENTED	August 28, 2006
SHRI J RAMARAJ Vs. ILIYAZ KHAN	December 27, 2006
SHRI K SIPPE GOWDA Vs. HIGH COURT OF KARNATAKARESENTED	May 29, 2006
SHRI MALLIKARJUN NINGAPPA RAGATI SHRI CHENNAVEERAPPA NINGAPPA RAGATI AND SHRI Vs. STATE OF KARNATAKA	July 13, 2006
SHRI N ESWAR Vs. COMMISSIONER KARNATAKA	September 11, 2006
SHRI PUNDALIKA SAVANNA KALADAGI Vs. STATE OF KARNATAKA DEPARTMENT OF HEALTH AND FAMILY WELFARE MEDICAL	July 17, 2006
SHRIMANTH Vs. STATE OF KARNATAKA	April 7, 2006
SHRIRAM PROPERTIES LTD Vs. COMMISSIONER OF SERVICE TAX AND UNION OF INDIA UOI	December 11, 2006
Shriram Properties Ltd. rep. by its Authorised Signatory Sri. V. Sridharan S/o Late S. Venkatachalaiah Vs. The Commissioner of Service Tax and Union of India (UOI) rep. by its Secretary, Ministry of Finance, Government of India	December 11, 2006
SICAL LOGISTICS LTD Vs. KARNATAKA POWER CORPORATION LTD	September 6, 2006
SIDDAIAH ALIAS HUCHAIAH Vs. SIDDAIAH	June 17, 2006
SIDDANNA GOUDA Vs. YALLAPPAGOUDA S/O SIDRAMAPPA GOUDA PATIL ALIAS GOUDAR MAJOR AGRICULTURIST	September 11, 2006
SIDDAPPA Vs. STATE OF KARNATAKA	January 25, 2006
SIDDAVVA Vs. ASSISTANT COMMISSIONER DHARWAR SUB DIVISION THE TAHSILDAR AND SUBHASH	June 9, 2006
SIR BASAPPA Vs. DEPUTY COMMISSIONER	March 8, 2006
SNOW WHITE HI TECH LAUNDERTTE Vs. SHAMANTHA R HARIHARAN	April 12, 2006
SOMAYYA Vs. STATE OF KARNATAKATD	January 20, 2006
Somayya and others Vs. State of Karnataka reptd. by its Secretary to the Dept. of Revenue, Asst. Commissioner and Narayan	January 20, 2006
SOUTH INDIA WIRE ROPES LTD Vs. USHA MARTIN INDUSTRIES LTD	September 29, 2006
SOUTH KANARA HOME INDUSTRIES KUNGIBETTU Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	February 1, 2006
SPECIAL LAND ACQUISITION OFFFICER Vs. DASAPPU	August 8, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. LAXMANBABU GAYAKWAD	November 14, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. GURAPPA NAGAPPA WALI	November 28, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. DYAVAPPA	January 6, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT UKP AND THE STATE Vs. LAKSHMANBABU GAYAKWAD	November 14, 2006
SPICE COMUNICATIONS LTD Vs. REETHA BHEEMAIAH	December 5, 2006
SREE DURGA DISTRIBUTORS Vs. STATE OF KARNATAKA	November 18, 2006
SREERAMAIAH Vs. SOUTH INDIAN BANK LTD BANGALORE AND ANOTHER	September 27, 2006
SRI K DIVAKAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	November 21, 2006
SRI K VITTAL SHETTIGARA Vs. STATE OF KARNATAKA	August 25, 2006
SRI M SIDDAPPA Vs. BOARD OF GOVERNORS INDIAN INSTITUTE OF MANAGEMENT THE DIRECTOR INDIAN	July 26, 2006
SRI SHIVANNA NAIK Vs. KARNATAKA UNIVERSITY THE SELECTION COMMITTEE FOR LECTURERS KARNATAKA	September 25, 2006
SRI VICTOR SEBASTIAN Vs. THORULATHA	February 24, 2006
SRIKANT Vs. DISTRICT MAGISTRATE BIJAPUR	January 18, 2006
SRINIVASA OIL AND RICE MILL GANGAVATHI Vs. STATE OF KARNATAKA	March 20, 2006
SRINIVASAMURTHY Vs. CHAIRMAN KARNATAKA STATE ELECTRICITY REGULATORY COMMISSION	December 4, 2006
Srinivasamurthy Vs. Revenue Secretary, Govt. of Karnataka and others	January 27, 2006
STATE Vs. KARIM M	March 23, 2006
STATE Vs. GNANENDRA	March 23, 2006
STATE Vs. PRABHU S/O DODDAIAH ALIAS BODDAIAHSTATE OF KARNATAKA	September 13, 2006
STATE BY TIPTUR RURAL POLICE Vs. MARULASIDDAIAH @ MURALI	February 16, 2006
STATE OF KARNATAKA Vs. A V SATHISH FORESTER AGRAHARA RANGE	September 12, 2006
STATE OF KARNATAKA Vs. MODINSAB KASIMSAB KANCHAGAR AND FATOBI ALIAS YAMANAWA KOM KASIMSAB	September 11, 2006
STATE OF KARNATAKA Vs. PARASHRAM KALLAPPA GHEVADE	August 30, 2006
STATE OF KARNATAKA Vs. R RAJU	September 15, 2006
STATE OF KARNATAKA Vs. A V SATHISH	September 14, 2006
STATE OF KARNATAKA Vs. JOSEPH RODRIGUES	August 22, 2006
STATE OF KARNATAKA Vs. CHETAN TAYAL BANGALORE	August 18, 2006
STATE OF KARNATAKA Vs. MOHAMMADSAB URF BABA	March 15, 2006
STATE OF KARNATAKA Vs. K G SHIVASHANKAR	March 13, 2006
STATE OF KARNATAKA Vs. CENTURY AUTOMOBILES	March 3, 2006
STATE OF KARNATAKA Vs. GOA GRANITES	January 16, 2006
STATE OF KARNATAKA Vs. TAJ NATIONAL EDUCATIONAL SOCIETY	January 2, 2006
STATE OF KARNATAKA Vs. SYED SHABBIR HUSSAINI	January 2, 2006
STATE OF KARNATAKA Vs. K GOVINDAPPA	January 27, 2006
STATE OF KARNATAKA Vs. S NAGARAJA MURTHY	January 24, 2006
STATE OF KARNATAKA Vs. MARULASIDDAIAH ALIAS MURALI	February 16, 2006
STATE OF KARNATAKA Vs. SHETTY ICE CREAM COMPANY	February 10, 2006
STATE OF KARNATAKA Vs. WIPRO GE MEDICAL SYSTEMS LIMITED	February 2, 2006
STATE OF KARNATAKA Vs. KRISHNA PARASHARAM KHARADE	February 2, 2006
STATE OF KARNATAKA Vs. BYRAPPA	July 24, 2006
STATE OF KARNATAKA Vs. K RAMSINGH	June 15, 2006
STATE OF KARNATAKA Vs. K C KRISHNEGOWDA	July 3, 2006
STATE OF KARNATAKA Vs. ENNAR REFINERIES PVT LTD	July 7, 2006
STATE OF KARNATAKA Vs. MOHAMMED SADIQ	April 10, 2006
STATE OF KARNATAKA Vs. MUNIYAPPA	April 4, 2006
STATE OF KARNATAKA Vs. ABDUL RASHEEM	March 31, 2006
STATE OF KARNATAKA Vs. RAMAPPA BHIMAPPA KATTIMANI	March 31, 2006
STATE OF KARNATAKA Vs. DANAPPA SAIBANNA SHEELAVANT	April 20, 2006
STATE OF KARNATAKA Vs. GNANENDRA	May 23, 2006
STATE OF KARNATAKA Vs. B RAMESH	April 21, 2006
STATE OF KARNATAKA Vs. CHAKKERA KHADER	June 7, 2006
State of Karnataka Vs. Ningappa Sathyappa Bangari	January 5, 2006
State of Karnataka Vs. K.T. Hanumanthaiah	March 23, 2006
STATE OF KARNATAKA Vs. JOSEPH RODRIGUEZ	August 22, 2006
STATE OF KARNATAKA Vs. MANGALORE STEEL AND CEMENTS	November 20, 2006
STATE OF KARNATAKA Vs. HOLEYAPPA	November 18, 2006
STATE OF KARNATAKA Vs. GOKULDAS IMAGES P LTD	November 16, 2006
STATE OF KARNATAKA Vs. MANGALORE STEEL AND CEMENTSRESENTED	November 20, 2006
STATE OF KARNATAKA Vs. MALLIKARJUNA ALIAS MALLU	September 25, 2006
STATE OF KARNATAKA Vs. VITHAL LAXMAN CHALAWADI	September 22, 2006
STATE OF KARNATAKA Vs. NARRAIN MINES LIMITED	November 10, 2006
STATE OF KARNATAKA Vs. D R PRAKASHA	November 16, 2006
STATE OF KARNATAKA Vs. GOKULDAS IMAGES P LTD BANGALORE	November 10, 2006
State of Karnataka and others Vs. Wipro GE Medical Systems Ltd., Bangalore.	February 2, 2006
State of Karnataka by Lokayuktha Vs. A.V. Sathish, Forester, Agrahara Range	September 14, 2006
STATE OF KARNATAKA REP Vs. M K AGROTECH LTD	September 28, 2006
STATE OF KARNATAKA REP Vs. HEATCARB ENTERPRISES	July 5, 2006
STOVEKRAFT PRIVATE LIMITED Vs. JOINT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE ZONAL UNIT	September 13, 2006
STOVEKRAFT PVT LTD Vs. STATE OF KARNATAKA	February 24, 2006
SUBRAY PHONDU PRABHU Vs. FATHIMABI	February 2, 2006
SUDHA B MATTIGATTI Vs. DIRECTORATE OF MEDICAL EDUCATION	March 3, 2006
SUDHA SERVICE STATION Vs. DEPUTY COMMISSIONER	August 29, 2006
SUJATHA NARAYANA Vs. LEELA RAMAKRISHNA	October 12, 2006
SUMAIRA FATIMA Vs. STATE OF KARNATAKA	January 16, 2006
SUNANDA KUAMRI Vs. STANDARD CHARTERED BANK	March 23, 2006
SUNANDA KUMARI WIFE OF L R RAGHUNATH AND L R RAGHUNATH Vs. STANDARD CHARTERED BANK PREVIOUSLY KNOWN AS ANZ GRINDLAYS BANKRESENTED	March 23, 2006
SUNDARAMMA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	June 30, 2006
SUNIL B MASUR Vs. RAILWAY RECRUITMENT BOARD	April 16, 2006
SUNIL B MASUR Vs. RAILWAY RECRUITMENT BOARD	April 10, 2006
SUNIL KUMAR K Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 31, 2006
SURAJ S SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	June 29, 2006
SURESH KUMAR SHARMA Vs. UNION OF INDIA	November 28, 2006
SURFA COATS BANGALORE LTD Vs. AUTHORITY FOR CLARIFICATIONS	January 12, 2006
SUVARDHAN Vs. COMMISSIONER OF INCOME TAX	August 4, 2006
SYED SIRAJ PASHA Vs. STATE OF KARNATAKA	January 9, 2006
SYKO BAG INDUSTRIES Vs. ICDS LIMITED	November 8, 2006
SYKO BAG INDUSTRIES BANGLORE Vs. ICDS LTD	November 27, 2006
T DIWAKARA Vs. STATE OF KARNATAKA	June 27, 2006
T G CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA	September 20, 2006
T H VENKATE GOWDA Vs. COMMISSIONER OF COMMERCIAL TAXES	July 7, 2006
T HANUMANTHAPPA Vs. STATE OF KARNATAKARESENTED	June 16, 2006
T M SIDDALINGAPPA Vs. HEADQUARTERS ASSISTANT	June 12, 2006
T MUKESH Vs. GOVERNMENT OF KARNATAKA	June 22, 2006
T N GOWRAMMA Vs. T N SHIVASHANKAR	October 12, 2006
T RAJAGOPAL Vs. REGIONAL TRANSPORT AUTHORITY BANGLORE URBAN	November 22, 2006
T RAVI Vs. STATE OF KARNATAKA	March 28, 2006
T REVANNA Vs. H CHANDRAPPA	December 12, 2006
T S PATIL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	March 2, 2006
T T K HEALTHCARE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	December 22, 2006
T.H. Venkate Gowda Vs. The Commissioner of Commercial Taxes	July 7, 2006
TAM TAM PEDDA GURUVA REDDY Vs. JOINT COMMISSIONER OF INCOME TAX	September 8, 2006
TECH INDIA INDUSTRIES Vs. ADDITIONAL COMMISIONER OF COMMERCIAL TAXES	November 29, 2006
TECHNOLOGY DEVELOPMENT BOARD A BODY CORPORATE CONSTITUTED UNDER THE Vs. PADMAVATHY PANEL BOARDS LIMITED A COMPANY INCORPORATED AND REGISTERED UNDER	June 29, 2006
THAGGAHALLI VENKATESH Vs. R NAGARATHNA	January 30, 2006
THAYARAMMA Vs. RAVINDRANATH L GHODAKE	November 23, 2006
THIRTHESH A S Vs. UNDER SECRETARY TO THE GOVERNMENT OF KARNATAKA DEPTT OF POWER CORPORATION	April 21, 2006
THYARAMMA Vs. RAVINDRANATH L GHODKE	November 28, 2006
TIMMANNA Vs. CHANNABASAPPA BENAPPA BANADAL THE NEW INDIA ASSURANCE CO LTD	June 7, 2006
TIRUVENGADAM ALIAS TIRUVENKATAM Vs. STATE OF KARNATAKA	June 1, 2006
TOWN PANCHAYAT Vs. STATE OF KARNATAKA	March 10, 2006
TRIVENI RESORTS DABA TOWERS UDUPI Vs. ASST EXECUTIVE ENGINEER ELECL URBAN SUB DIV URBAN SUB DIVISION	November 2, 2006
Triveni Resorts Daba Towers Udupi, represented by its Director Suresh Shetty, S/o Dooja Shetty Vs. The Asst Executive Engineer (Elecl) Urban Sub Div Urban Sub-Division, K.P.T.C.L., The Superintending Engineer (Elecl) and First Appellate Authorit	November 2, 2006
U BASAPPA Vs. ASSISTANT COMMISSIONER AND THE LAND ACQUISITION OFFICER	September 6, 2006
U T RDHAKRISHNA RAO Vs. M VENKAPPAYYA NAYAK S/O RAMAPPA NAYAK SMT VISHALAKSHI	June 2, 2006
U. Basappa Vs. The Assistant Commissioner and AO	September 5, 2006
UMA Vs. STATE OF KARNATAKA	July 6, 2006
UMAKANTH MALLIKARJUNASWAMY Vs. STATE OF KARNATAKA	December 19, 2006
UMASWAMY Vs. K N RAMANATH	June 1, 2006
UMESH N DIVAGI Vs. STATE OF KARNATAKA	December 20, 2006
UMESH N DIVAGI Vs. STATE OF KARNATAKA	November 20, 2006
UMRAZ KHAN Vs. A JAMEEL AHMED	March 13, 2006
UNION OF INDIA Vs. MULDER INDIA P LTD	August 24, 2006
UNION OF INDIA UOI Vs. APOLLO FOOT WEAR PRIVATE LIMITED	June 7, 2006
UNION OF INDIA UOI Vs. SLOVAK INDIA TRADING COMPANY PRIVATE LIMITED	July 7, 2006
UNITED INDIA ASSURANCE CO LTD Vs. BHAGYALAKSHMI	September 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. ANITHA	July 12, 2006
UNITED INDIA INSURANCE CO LTD Vs. JENNY BAI	July 27, 2006
UNITED INDIA INSURANCE CO LTD Vs. YUSUF HASANSAB GOKAK	May 30, 2006
UNITED INDIA INSURANCE CO LTD Vs. UMADEVI	October 13, 2006
United India Insurance Co. Limited Vs. Yusuf Hasansab Gokak and others	May 30, 2006
UNITED INDIA INSURANCE CO. LTD Vs. KELUDAPPA	December 2, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. YUSUF HASANSAB GOKAK	July 30, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V NARAYAN	January 17, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. GEETHA	June 23, 2006
UPPINANGADY GRAMA PANCHAYATH Vs. P NARAYANA PRABHU	March 22, 2006
V M NEELAKANTIAH Vs. STATE OF KARNATAKA	October 13, 2006
V NARAYANASWAMY Vs. DODDAVENKATAMMA	January 6, 2006
V RAMA SHETTY Vs. N SASIDARAN NAYAR	June 8, 2006
V S SHIVADAS Vs. RAMANATH SHETTY	April 20, 2006
V SAMPATH Vs. STATE OF KARNATAKA	September 29, 2006
V V KAMATH Vs. ASSISTANT GENERAL MANAGER BANK OF BARODA	September 22, 2006
V VENKATESH Vs. MANAGER THE NEW INDIA INSURANCE CO LTD	December 12, 2006
V YAKEEN ALI Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY	December 4, 2006
V. Venkatesh Vs. Munipoojaramma and others	January 10, 2006
VALLIAPPA TEXTILES AND ALLIED COMPANIES WORKERS UNION Vs. STATE OF KARNATAKA	January 24, 2006
VASANTH J Vs. STATE OF KARNATAKA	January 19, 2006
VASANTHA NANASAHEB Vs. PIRAJI PANDU PATIL	March 15, 2006
VASANTHKUMAR D SHAH Vs. SUGANDHA RAMAN	August 29, 2006
VASANTI Vs. PHAREZ JOHN ABRAHAM	November 22, 2006
VEERABHADRAPPA DANDAPPA HANCHINAMANI Vs. NANNESAB GOUSUSAB PATHAN	July 14, 2006
VEERABHADRAYYA R HIREMATH Vs. IRAYYA A F BASAYYA HIREMATH	March 16, 2006
VENKATARAJU Vs. STATE OF KARNATAKA	March 23, 2006
VENKATARAMANAPPA Vs. G SRINIVASA	January 13, 2006
VICTOR SEBASTIAN Vs. SMT THORULATHA	February 24, 2006
VIJAY DEV S V Vs. GOVERNMENT OF KARNATAKA	January 24, 2006
VIJAYA Vs. RUKHMINI BAI	March 3, 2006
VIJAYA BANK LTD Vs. VIJAYA BANK EMPLOYEES ASSOCIATIONRESENTED	October 28, 2006
VIJAYA BANK S D ROAD BRANCH REP Vs. SHAMEEM TRANSPORT	November 17, 2006
VIJAYALAKSHMI BASAVARAJ WORKING AS DEPUTY DIRECTOR TECHNICAL ALI YAVAR Vs. SECRETARY HEALTH GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY	April 20, 2006
VIJYA BANK LTD Vs. VIJYA BANK EMPLOYEEAS ASSOCIATION	October 28, 2006
VIKRANT TYRES LIMITED Vs. MYSORE DIVISION HOTEL WORKERS UNIONRESENTED	July 14, 2006
VIKRANT TYRES LIMITED NOW KNOWN AS J K INDUSTRIES LIMITED Vs. MAHADEVA MAJOR EMPLOYEE NO 2662 TYRE CURING OPERATOR VIKRANT TYRES	November 9, 2006
VINOD MANJUNATH DHARESHWAR Vs. KARNATAKA STATE OPEN UNIVERSITY	March 24, 2006
VISHNU GANAPATHI NAIK Vs. MANAGEMENT OF NWKRTC	March 28, 2006
VISHNUDAS Vs. VIJAYA MAHANTESH	December 6, 2006
VISHWAMBAR Vs. STATE OF KARNATAKA	March 13, 2006
VISHWANATH Vs. LAND TRIBUNAL	October 16, 2006
Vittal Naik Vs. New Mangalore Port Trust Panambore and others	February 28, 2006
VITTAL SHETTY Vs. DEPUTY COMMISSIONER THE ASSISTANT COMMISSIONER	March 7, 2006
WASAVA TYRES Vs. PRINTERS MYSORE LIMITED	November 20, 2006
WORKMEN OF BATA INDIA LIMITED Vs. COOMISSIONER OF LABOUR IN KARNATAKA	November 21, 2006
WORKMEN OF CHIKMAGALUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. REGISTRAR OF COOPERATIVE SOCIETIES IN THE STATE OF KARNATAKA	February 28, 2006
WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS LIMITED Vs. MANAGEMENT OF MANIPAL PRINTERS AND PUBLISHERS LIMITED NOW CHANGED ITS NAME AS	June 2, 2006
WORKMEN OF SYNDICATE AGRICULTURE FOUNDATION AND SYNDICATE BANK Vs. SYNDICATE BANK	December 5, 2006
Y K NAGARAJAIAH Vs. VICE CHANCELLOR KUVEMPU UNIVERSITY	March 31, 2006
Y M ANANDAVARDHANA Vs. DIRECTOR ELECTRONICS AND RADAR DEVELOPMENT ESTABLISHMENT BANGLORE	March 27, 2006
Y RAGHURAMULU Vs. COFFEE BOARD	October 30, 2006
Y VISHNU Vs. S VENKATESH	February 21, 2006
Y. Raghuramulu S/o Shri. Y. Gowrappa Vs. Coffee Board, represented by its Secretary, Union of India (UOI), Ministry of Commerce and Industry, Department of Commerce and Dr. Jayarama Joint Director (R), Central Coffee Research Institute@responden	October 30, 2006
YALLAPPA Vs. ANAND	October 9, 2006
YALLAPPA ADOPTED FATHER BASAVANNAPPA Vs. DURGAPPA	August 22, 2006
Yallappa Ningappa Malyagol Vs. Anand Yallappa Malyagol and others	December 9, 2006
YALLAWWA KURI Vs. STATE OF KARNATAKA	January 4, 2006
YAMUNAVVA Vs. DY COMMISSIONER BAGALKOT DISTRICT BAGALKOT	August 4, 2006
YASHODA K BHAT Vs. C GEETHA KAMATH	August 10, 2006
YELLAMMA Vs. SHEKHARAPPA REDDY	March 22, 2006
YERIBASAVANA GOUDA Vs. STATE OF KARNATAKA	February 1, 2006

Year 2006 of HIGH COURT OF KARNATAKA

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