|
"R",* Judicial Officer Vs. The Registrar General
|
March 1, 2005 |
|
A AND M DISTRIBUTORS Vs. STATE OF KARNATAKA
|
December 8, 2005 |
|
A DEVEGOWDA Vs. PUTTANNA
|
May 23, 2005 |
|
A N NAGARJUNA Vs. K C NANJULA
|
March 31, 2005 |
|
A REGINA VICTOR Vs. STATE OF KARNATAKA
|
October 5, 2005 |
|
A SUSHEELA Vs. 1ST LAND TRIBUNAL
|
November 15, 2005 |
|
A YADAVA Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST CHIKAMANALORE
|
November 14, 2005 |
|
A. M. Govinda Reddy and others Vs. Government of Karnataka and others
|
December 7, 2005 |
|
ABAY JOSEPH Vs. TAHSILDAR ULC SECTION SPECIAL DEPUTY COMMISSIONER AND COMPETENT AUTHORITY MANGALORE
|
August 23, 2005 |
|
ABDUL GAFOOR Vs. STATE OF KARNATAKA
|
June 22, 2005 |
|
ABDUL KHALEEL Vs. B KRISHNAMURTHY AND ORS
|
September 12, 2005 |
|
Abdul Nazeer and others Vs. Deputy Commissioner and others
|
January 3, 2005 |
|
ACHUTHA PRABHU Vs. VIJAYA BANK MANI BRANCH BANTWAL TALUK DAKSHINA KANNADA
|
February 21, 2005 |
|
ACTIS TECHNOLOGIES PRIVATE LIMITED MUMBAI Vs. CANARA BANK J C ROAD BANGALORE
|
January 13, 2005 |
|
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. HANAMANTH YAMANAPPA KOLAKAR
|
June 23, 2005 |
|
ADHARSHA HOSPITAL KUNDAPURA Vs. UNION OF INDIA
|
August 17, 2005 |
|
ALKEM LABORATORIES LIMITED Vs. MICRO LABS LIMITED
|
September 19, 2005 |
|
ALL INDIA MANUFACTURERS ORGANISATION Vs. STATE OF KARNATAKA
|
May 3, 2005 |
|
ALL INDIA TRADE UNION CONGRESS KARNATAKA STATE COMMITTEE Vs. STATE OF KARNATAKA
|
April 13, 2005 |
|
ALLIANCE BUSINESS ACADEMY BANGALORE Vs. H JAYARAM REDDY
|
January 7, 2005 |
|
AMALGAMATED BEAN COFFEE TRADING CO LTD Vs. ZARIR MINOO BHARUCHA
|
March 31, 2005 |
|
AMANBI Vs. RASULSAHEB NABISAHEB NAWAZ
|
April 13, 2005 |
|
AMAR PROMOTERS BANGALORE Vs. J S A GAJENDRA REDDY
|
June 24, 2005 |
|
AMAR TRANSPORT COMPANY BANGALORE Vs. MUTHU GANAPATHY
|
May 23, 2005 |
|
AMEENA MOOSA Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED
|
September 21, 2005 |
|
AMMANAMMA Vs. STATE OF KARNATAKA
|
January 31, 2005 |
|
ANAND TRANSPORT MYLAPORE CHENNAI Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
|
April 15, 2005 |
|
ANANTAGIRI Vs. STATE OF KARNATAKA
|
November 21, 2005 |
|
ANGADI SHANTHANANDKUMAR Vs. STATE OF KARNATAKA
|
January 18, 2005 |
|
ANIL M PUTHRAN Vs. LAND TRIBUNAL
|
May 31, 2005 |
|
ANTHAPPA Vs. DISTINAPPA ALIAS SUBBANNA
|
November 23, 2005 |
|
ANUSUYA ALVA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 9, 2005 |
|
APPAIAH Vs. ARCHAK LAXMINARAYANA ACHAR
|
November 10, 2005 |
|
APPASAHEB TATYASAHEB UGARE Vs. STATE OF KARNATAKA
|
January 10, 2005 |
|
ARAVIND Vs. SPECIAL LAND ACQUISITION OFFICER KIADB
|
November 11, 2005 |
|
ARCEE STEEL PRIVATE LIMITED BANGALORE Vs. BHARAT OVERSEAS BANK LIMITED BANGALORE
|
March 16, 2005 |
|
ARECANUT PROCESSING AND SALE CO OPERATIVE SOCIETY LIMITED Vs. MOHAMMAD KASIM DEAD
|
October 19, 2005 |
|
ARUNA Vs. MADHAVVA
|
August 16, 2005 |
|
ASHOK V DAVID Vs. STATE OF KARNATAKA
|
March 23, 2005 |
|
ASSET ENGINEERING BANGLORE Vs. MYSORE SALES INTERNATIONAL LIMITED BANGALORE
|
September 8, 2005 |
|
Assistant Commissioner and Special Land Acquisition Officer Vs. Hanumanthappa Durgappa Jagannavar, since (deceased) by L.Rs. and another
|
December 15, 2005 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF KARNATAKA
|
November 29, 2005 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF KARNATAKA
|
August 1, 2005 |
|
ASSOCIATED TRADERS AND ENGINEERS LTD Vs. J NAGARAJ
|
July 5, 2005 |
|
ASWIN C PATIL Vs. KARNATAKA ELECTION COMMISSIONER BANGALORE
|
February 25, 2005 |
|
ATUL ENGINEERING UDYOG AGRA Vs. KUDREMUKH IRONORE COMPANY LIMITED BANGALORE
|
January 5, 2005 |
|
AUTHORISED OFFICER AND SUPERINTENDENT OF EXCISE Vs. C T KUMAR
|
September 29, 2005 |
|
B A KAGALI Vs. SECRETARY DEPARTMENT OF SOCIAL WELFARE
|
June 20, 2005 |
|
B ANJANAPPA Vs. STATE OF KARNATAKA
|
October 6, 2005 |
|
B BASKAR HEGDE Vs. KALLAPPA LINGAPPA SHIGGAON
|
May 27, 2005 |
|
B C SAMPATHKUMAR Vs. DEPUTY COMMISSIONER TUMKUR
|
March 10, 2005 |
|
B CHIKKANNA Vs. N NARASINGA RAO S/O LATE HANAUMANTHA RAO
|
November 9, 2005 |
|
B D K PROCESS CONTROLS PRIVATE LTD Vs. BHARTIYA MAZDOOR SANGHA
|
July 5, 2005 |
|
B DAMODARA Vs. ADDITIONAL ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 24, 2005 |
|
B FATHIMA Vs. S M UMARABBA AND ORS
|
August 22, 2005 |
|
B G SHIVASHANKARASWAMY Vs. STATE OF KARNATAKA
|
June 30, 2005 |
|
B H VEERESHA Vs. GOVERNMENT OF KARNATAKA
|
November 17, 2005 |
|
B K SUNITHA Vs. STATE OF KARNATAKA
|
February 11, 2005 |
|
B K SYED ZAKIR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
February 24, 2005 |
|
B M SUKUMAR SHETTY MANAGING TRUSTEE SRI KOLLUR MOOKAMBIKA TEMPLE KOLLUR Vs. STATE
|
September 9, 2005 |
|
B N KAMALANABHA REDDY Vs. MUNIVENKATAPPA
|
September 15, 2005 |
|
B N VIJAYAKUMAR Vs. STATE OF KARNATAKA
|
July 1, 2005 |
|
B NARAYANA REDDY Vs. STATE OF KARNATAKA
|
June 8, 2005 |
|
B PUNDALIKA MARATHE Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
|
February 11, 2005 |
|
B R JAGDISH Vs. STATE OF KARNATAKA
|
August 17, 2005 |
|
B RAJEGOWDA Vs. H B SHANKAREGOWDA
|
September 28, 2005 |
|
B RANGANNA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES GKVK
|
August 29, 2005 |
|
B S SADANANDA Vs. K S CHINNAPPA
|
November 9, 2005 |
|
B S SANJEEVA MURTHY Vs. K VAGDEVI
|
December 20, 2005 |
|
B SHANTAKUMAR Vs. CHIEF REGIONAL MANAGER BANK OF INDIA
|
November 10, 2005 |
|
B T L EDUCATION TRUST Vs. STATE OF KARNATAKA
|
October 6, 2005 |
|
B V S ANAND Vs. V VAJRAVELU
|
July 28, 2005 |
|
B VENKOJI RAO Vs. STATE OF KARNATAKA
|
August 5, 2005 |
|
B VIJAYALAKSHMI REDDY Vs. STATE OF KARNATAKA
|
July 15, 2005 |
|
B. ASHWIN KUMAR AND ANR. Vs. THE MYSORE CITY CORPORATION AND ANOTHER.
|
July 12, 2005 |
|
B. SAVITHRAMMA Vs. B. RAJAGOPALA NAIDU
|
December 12, 2005 |
|
BABURAO Vs. ERANNA
|
June 24, 2005 |
|
BABY SELVI Vs. G KANNAIAHA NAIDU
|
September 12, 2005 |
|
Badia Nayaka and others Vs. Jimme Seshagiriyappa and others
|
November 30, 2005 |
|
BALAJI COMPUTERS Vs. STATE OF KARNATAKARESENTED
|
September 1, 2005 |
|
BALAJI COMPUTERS Vs. STATE OF KARNATAKA
|
February 10, 2005 |
|
BALAJI VEGETABLE PRODUCTS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 15, 2005 |
|
Balakrishna Breeding Farms Private Limited Vs. Chief Commissioner of Income Tax
|
April 12, 2005 |
|
BALAPPA Vs. STATE OF KARNATAKA
|
February 10, 2005 |
|
BALU GOPAL DESAI Vs. STATE OF KARNATAKA
|
November 21, 2005 |
|
BALU RAMA PATIL Vs. RAMESH SHANKAR RAO
|
January 12, 2005 |
|
BANAHATTI CO OPERATIVE MILLS LIMITED JAMAKHANDI BAGALKOT DISTRICT Vs. STATE OF KARNATAKA
|
April 7, 2005 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. SUMITRADEVI
|
February 23, 2005 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. VYSYA BANK LIMITED BANGALORE
|
February 23, 2005 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. RAMU C
|
December 13, 2005 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. K CHIKKANNA
|
March 2, 2005 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION SHANTHINAGAR BANGALORE Vs. GATTAPPA
|
February 9, 2005 |
|
BANGALORE UNIVERSITY Vs. DALAPPA
|
April 12, 2005 |
|
BANGALORE URBAN DISTRICT AND BANGALORE RURAL DISTRICT CENTRAL CO OPERATIVE BANK LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
January 3, 2005 |
|
BANGARAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
|
August 3, 2005 |
|
BANGAREVVA Vs. KAMALAVVA
|
September 8, 2005 |
|
BANSILAL Vs. N C NAGARAJ
|
July 22, 2005 |
|
BASANTH TILES Vs. PARASHURAM
|
September 30, 2005 |
|
BASAPPA ALIAS BASANAGOWDA Vs. STATE OF KARNATAKA
|
October 28, 2005 |
|
BASAPPA ALIAS BASANAGOWDA ALIAS TAMMAIAH Vs. STATE BY JAYAPURA POLICE STATION
|
October 25, 2005 |
|
BASAVANNAPPA Vs. DEPUTY COMMISSIONER
|
August 23, 2005 |
|
BASAVARAJ YELLAPPA PUNDI Vs. NATIONAL INSURANCE CO LTD
|
February 11, 2005 |
|
Basavarajappa Vs. Halappa Nadigar
|
November 21, 2005 |
|
BASKAR RAO Vs. L KAMALAMMA
|
April 6, 2005 |
|
BEERA HEGGADE Vs. DODDA BORAMMA
|
December 20, 2005 |
|
BELIMATHA MAHASAMSTHANA INSTITUTE OF TECHNOLOGY NELAMANGALA BANGALORE RURAL DISTRICT Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY BELGAUM
|
June 23, 2005 |
|
BHAGYAMMA Vs. T L BASAVARAJU
|
December 3, 2005 |
|
BHARAT FRITZ WERNER KARMIKA SANGHA Vs. ASSISTANT LABOUR COMMISSIONER
|
November 21, 2005 |
|
BHARAT FRITZ WERNER KARMIKA SANGHA Vs. BHARAT FRITZ WERNER LTD
|
July 1, 2005 |
|
BHARATH TIMBER AND CONSTRUCTION COMPANY HUBLI Vs. STATE OF KARNATAKA
|
April 6, 2005 |
|
BHARATIYA SAMSKRITHI VIDYA PEETA BANGALORE Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA EDUCATION DEPARTMENT BANGALORE
|
January 4, 2005 |
|
BHAVANI HOUSING CO-OPERATIVE SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
|
October 4, 2005 |
|
BHAWARIBAI Vs. NEW INDIA ASSURANCE CO LTD
|
August 4, 2005 |
|
Bhimappa Hanumanthappa Pujar Vs. State
|
November 24, 2005 |
|
BHUWALKA STEEL INDUSTRIES LIMITED A CO INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES Vs. UNION OF INDIA REP HEREIN BY ITS SECRETARY TO GOVT MINISTRY OF FINANCE DEPT OF REVENUE
|
December 7, 2005 |
|
BINANI INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
October 6, 2005 |
|
BOLA RAGHAVENDRA KAMATH AND SONS Vs. INDUSTRIAL PROMOTIONAL OFFICER
|
March 30, 2005 |
|
BPL SOFT ENERGY SYSTEMS LTD Vs. STATE OF KARNATAKA
|
January 12, 2005 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. GANGAMMA
|
October 6, 2005 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAVINCHANDRA REVAJIBHAI PATEL
|
September 21, 2005 |
|
Branch Manager, United India Insurance Co. Ltd., Belgaum Branch Vs. Navinchandra Revajibhai Patel and others
|
September 21, 2005 |
|
BRIGHT PACKAGING PVT LTD Vs. ADDITIONAL DEPUTY COMMISSIONER
|
February 18, 2005 |
|
BRINDAVAN ALCOHOL AND ALLIED CHEMICALS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 29, 2005 |
|
C BASAVEGOWDA Vs. KARNATAKA STATE CO OPERATIVE APEX BANK LIMITED
|
April 13, 2005 |
|
C C KONDAIAH Vs. STATE OF KARNATAKA
|
December 7, 2005 |
|
C GOVINDA Vs. UNITED INDIA INSURANCE CO LTD
|
August 23, 2005 |
|
C P KALAPPA Vs. TAHSILDAR VIRAJPET TALUK KODAGU
|
February 1, 2005 |
|
C R KRISHNA Vs. MANAGEMENT OF DAVANGERE COTTON MILLS
|
October 6, 2005 |
|
C R SATYANARAYANAN Vs. INDIAN OVERSEAS BANK CHENNAI
|
August 24, 2005 |
|
C S NARMADA Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY BELGAUM
|
January 4, 2005 |
|
C V GAJENDRA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 8, 2005 |
|
C. Govinda Vs. United India Insurance Co. Ltd. and another
|
August 23, 2005 |
|
C.C. Kondaiah Vs. State of Karnataka and another
|
December 7, 2005 |
|
CANARA BANK Vs. VARA TRADING CO
|
October 9, 2005 |
|
CANARA BANK Vs. VARA TRADING CO
|
October 19, 2005 |
|
CANARA BANK HEAD OFFICE BANGALORE Vs. STATE OF KARNATAKA
|
May 24, 2005 |
|
CAUVERY GRAMEENA BANK Vs. NINGIAH
|
July 1, 2005 |
|
CC KONDAIAH Vs. STATE OF KARNATAKARESENTED
|
December 7, 2005 |
|
CEETA INDUSTRIES THE REP Vs. STATE OF KARNATAKA
|
February 2, 2005 |
|
CENTRAL BUREAU INVESTIGATION A C B BANGLORE Vs. SUKUMAR BHAVU GUDE
|
June 30, 2005 |
|
CENTURY CLUB Vs. STATE OF KARNATAKA
|
September 30, 2005 |
|
CHAIRMAN BOARD OF MANAGEMENT K L E SOCIETY BELGAUM Vs. STATE OF KARNATAKA
|
February 25, 2005 |
|
CHAIRMAN HMT WATCHES LIMITED Vs. COSMOS CO OPERATIVE BANK LIMITED
|
October 6, 2005 |
|
CHAIRMAN SHISHUNIKETAN SAINIK SCHOOL CAMPUS BIJAPUR Vs. ABDUL RASHID
|
March 31, 2005 |
|
Chairman, HMT Watches Limited and another Vs. The Cosmos Co-operative Bank Limited
|
October 6, 2005 |
|
CHAMBANNA FAKEERAPPA ALIAS CHANNAMALLAPPA TOGGI Vs. LAND TRIBUNAL
|
July 15, 2005 |
|
CHANDRASEN BAPUSAHEB JADHAV Vs. GANGAPPA YALLAPPA HOLIE
|
December 9, 2005 |
|
CHANNAKHA Vs. MAHANTAPPA
|
October 18, 2005 |
|
CHANNAPPA Vs. ASSISTANT EXECUTIVE ENGINEER GLBC SUB DIVISION NO 1 GHATAPRABHA BELGAUM DISTRICT
|
March 18, 2005 |
|
CHENNACHARI Vs. S SAROJA
|
July 8, 2005 |
|
CHIEF SECRETARY GOVERNMENT OF KARNATAKA BANGALORE Vs. P SEETHARAMAIAH
|
January 6, 2005 |
|
CHIKKUSAPPA Vs. STATE OF KARNATAKA
|
November 7, 2005 |
|
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
|
November 25, 2005 |
|
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS IN KARNATAKA BANGALORE Vs. JANARDHANA AND MAHAKALI TEMPLES AMBALAPADI UDUPI
|
March 30, 2005 |
|
Commissioner of Central Excise Vs. Mc Dowell and Co
|
April 13, 2005 |
|
Commissioner of Central Excise. Vs. Ramco Industries Ltd.
|
July 19, 2005 |
|
Commissioner of Income Tax Vs. T. Ashok Pai
|
September 29, 2005 |
|
Commissioner of Income Tax Vs. M.M. Gujamgadi
|
February 8, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. PROTECTRON ELECTRONICS P LTD
|
January 13, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. VYSYA BANK LTD
|
August 18, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. P SURENDRA PRABHU
|
September 21, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAYA BANK
|
September 23, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. PRODUCIN P LTD
|
March 9, 2005 |
|
COMMISSIONER OF WEALTH TAX Vs. CHIKMAGALUR CLUB
|
August 25, 2005 |
|
COMMISSIONER OF WEALTH TAX Vs. SRIKANTADATTA NARASIMHARAJA WADIYAR
|
June 13, 2005 |
|
CONSTABLE BASAVARAJ Vs. UNION OF INDIA UOI
|
June 15, 2005 |
|
Cradle Runways India its Branch Manager Bangalore Vs. Commissioner of Commercial Taxes in Karnataka
|
February 8, 2005 |
|
CREF FINANCE LIMITED Vs. SHANTHI HOMES PRIVATE LTD
|
September 20, 2005 |
|
CWT Vs. Chikymagalur Club
|
August 25, 2005 |
|
D I NARAYANA SWAMY Vs. NATIONAL INSURANCE CO LTD
|
December 16, 2005 |
|
D K GANAPATHY Vs. MANAGING DIRECTOR AND THE DISCIPLINARY AUTHORITY KARNATAKA FISHERIES
|
March 31, 2005 |
|
D RAMESH Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
March 15, 2005 |
|
D RANGAPPA Vs. G MUDIAPPA
|
August 3, 2005 |
|
D S VIJAYALASHMAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
June 15, 2005 |
|
D SHIVANNA Vs. STATE OF KARNATAKA
|
September 6, 2005 |
|
D UMAPATHI Vs. GARISON ENGINEERS I
|
June 8, 2005 |
|
D.C. BORKOTOKY Vs. THE NORTHERN EASTERN HANDICRAFTS AND HANDLOOM DEVELOPMENT CORPORATION LTD., GUWAHATI AND OTHERS
|
June 22, 2005 |
|
DABULU SHEDTHI Vs. STATE OF KARNATAKA
|
March 15, 2005 |
|
DAKSHAYANAMMA Vs. B SIDDALINGAIAH
|
May 24, 2005 |
|
DATTAPPA Vs. DASHARATH
|
December 3, 2005 |
|
DATTAPRASAD CO-OPERATIVE Vs. STATE OF KARNATAKA
|
November 17, 2005 |
|
DECCAN ASIAN INFRASTRUCTURE MAURITIUS INC PORT LOUIS MAURITIUS Vs. BPL COMMUNICATIONS LIMITED BANGALORE
|
January 13, 2005 |
|
Deepak Jindal Vs. Inspector, Ashoknagar Police Station.
|
November 28, 2005 |
|
Deputy Director of Public Instructions, Dakshina Kannada, Mangalore and another Vs. Narayana Bhat and another
|
November 10, 2005 |
|
DEVARAJU H C Vs. SPECIAL LAO
|
June 21, 2005 |
|
DEVEERAWWA Vs. GANGAWA
|
December 19, 2005 |
|
Deviprasad Rai Vs. A.M. Ganesh Rai
|
June 1, 2005 |
|
DHANALAKSHMI Vs. PRINCIPAL SECRETARY TO GOVT COMMERCE AND INDUSTRIES DEPARTMENT
|
October 18, 2005 |
|
Dhanpal Vs. State of Karnataka Finance Department Bangalore
|
January 11, 2005 |
|
DIAMOND FEEDS Vs. DEPUTY COMMISSIONER
|
September 29, 2005 |
|
Diebold Systems Pvt LTD Vs. Commissioner of Commercial Taxes Karnataka
|
January 31, 2005 |
|
Dilawarsab Alisab Jakati Vs. State of Karnataka
|
February 18, 2005 |
|
DILIP KUMAR ALIAS SRINIVAS Vs. DAMODAR NARAYANRAO RAMMANGUDKAR
|
December 22, 2005 |
|
DINAKARA LONDE Vs. DEEKSHA D. LONDE
|
October 18, 2005 |
|
DINESH HARAKCHAND SANKLA . Vs. M/S. KURLON LTD. AND OTHERS
|
September 29, 2005 |
|
DINESH HARKCHAND SANKLA Vs. KURION LTD
|
September 27, 2005 |
|
Dinesh Shastri Vs. State
|
December 7, 2005 |
|
DINESH SUPART TRADERS Vs. AGRICULTURAL PRODUCE MARKETING REGULATION COMMITEE KADUR
|
September 23, 2005 |
|
DIVISIONAL COMMERCIAL MANAGER SOUTHERN RAILWAY BANGLORE Vs. K VIJAYKUMAR
|
September 8, 2005 |
|
DIVISIONAL CONTROL NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ISMAIL
|
March 21, 2005 |
|
DIVISIONAL CONTROLLER NORTH WEST KARNATAKA ROAD TRANS CORPORATION Vs. DRAKSHAYANI
|
April 15, 2005 |
|
DIVISIONAL CONTROLLER NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CHIKKODI Vs. GOVINDRAO SHINDHE
|
January 13, 2005 |
|
Divisional Controller, North West Karnataka Road Trans. Corpn. and another Vs. Drakshayani and others
|
April 15, 2005 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SAYYADAMA
|
December 16, 2005 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MOHIDINBI
|
March 11, 2005 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. INCOME TAX OFFICER
|
January 28, 2005 |
|
Divisional Manager New India Assurance Company LTD Vs. Kallappa Channappa Hanchimani
|
March 31, 2005 |
|
DIVISIONAL MANAGER UNITED INDIA INS CO LTD Vs. YALLAPPA BHIMAPPA ALAGUDI
|
December 7, 2005 |
|
Divisional Manager, New India Assurance Co. Ltd. Vs. Income Tax Officer and another
|
January 28, 2005 |
|
DODDABALLAPUR SPINING MILLS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA
|
August 19, 2005 |
|
DODDAIAH Vs. UNION OF INDIA
|
January 10, 2005 |
|
DOLFY A PAIS ALIAS ADOLPHYS JOSHEPH PAIS Vs. LALITHA THERASA SEQUIERA
|
June 30, 2005 |
|
DRAKSHAYINI Vs. GANGAWA
|
February 8, 2005 |
|
DYAVAPPA Vs. STATE OF KARNATAKA
|
March 3, 2005 |
|
DYNAMATIC TECHNOLOGIES LTD Vs. UNION OF INDIA UOI
|
June 20, 2005 |
|
E JAYARAM Vs. LAKSHMI ALIAS BHAGYALAKSHMI
|
August 29, 2005 |
|
E SHANTHI Vs. VASUDEV H K
|
August 22, 2005 |
|
E SPRING BUILDING SYSTEMS I PVT LTD Vs. REGIONAL MANAGER TATA AIG GENERAL INSURANCE CO LTD
|
March 22, 2005 |
|
EDITOR DECCAN HERALD BANGALORE Vs. PROF M S RAMARAJU
|
April 1, 2005 |
|
ELECTRICAL ENGINEERING AGENCIES Vs. NEW INDIA ASSURANCE CO LTD
|
November 17, 2005 |
|
EMILYA DSILVA Vs. B NAVEEN MANDEN
|
August 5, 2005 |
|
Environment Support Group Vs. Commissioner, Bangalore Mahanagara Palike, Bangalore and others
|
December 2, 2005 |
|
EXECUTIVE ENGINEER ELECL O AND M DIVISION KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
March 16, 2005 |
|
EXECUTIVE ENGINEER KPTCL NOW GESCOM BIDAR Vs. ISHWARAMMA
|
June 2, 2005 |
|
Executive Engineer, O and M, K.P.T.C.L. Baithongal and another Vs. Irappa Ningappa Gaddi and another
|
March 31, 2005 |
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FAKIRAPPA DURGAPPA HARIJAN Vs. ASSISTANT COMMISSIONER GADAG SUB DIVISION GADAG
|
February 11, 2005 |
|
Fakirappa Durgappa Harijan Vs. Assistant Commissioner
|
February 2, 2005 |
|
FALCON TYRES LIMITED MYSORE Vs. FALCON TYRES EMPLOYEES UNION MYSORE
|
April 12, 2005 |
|
G A WAHID KHAN Vs. GRUHA NIRMANA SAHAKARA SANGHA K R NAGARA
|
September 22, 2005 |
|
G C NAGARAJU Vs. DEPUTY COMMISSIONER CHAMARAJANAGAR DISTRICT CHAMARAJANAGAR
|
December 20, 2005 |
|
G JAYARAMA REDDY Vs. STATE OF KARNATAKA
|
April 13, 2005 |
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G K MALLIKARJUNAPPA Vs. DEPUTY COMMISSIONER DAVANGERE DISTRICT DAVANGERE
|
January 18, 2005 |
|
G MURGAN Vs. MAHESHWARAN
|
August 22, 2005 |
|
G N RAJU Vs. B S JAIPRAKASH
|
September 2, 2005 |
|
G S NARAYANA Vs. SPECIAL LAND ACQUISITION OFFICER H R P
|
July 20, 2005 |
|
G S SHANKAR LINGE GOWDA Vs. STATE OF KARNATAKA
|
February 18, 2005 |
|
G V VISHWANATH Vs. MANAGEMENT OF HIMALAYA DRUG COMPANY
|
October 6, 2005 |
|
G VENKATAPPA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
|
December 7, 2005 |
|
G VENKATESH PRASAD Vs. UNIVERSITY OF AGRICULTURE SCIENCE
|
August 29, 2005 |
|
GAJANANA ENGINEERS Vs. PRINCIPAL SECY TO GOVERNMENT ENERGY DEPARTMENT
|
July 29, 2005 |
|
GAKARSAB ALIAS SATI GAFAR SAB Vs. AMEER AHMAD
|
September 29, 2005 |
|
Gammon India LTD Vs. Addl Commissioner of Commercial Taxes Zone II Bangalore
|
January 7, 2005 |
|
GANESH RAMA HEGDE Vs. TIMMANNA MAHABAL HEGDE
|
August 25, 2005 |
|
GANGAMMA Vs. TAHSILDAR BANGALORE SOUTH TALUK
|
September 2, 2005 |
|
GANGOTHRI YUVAKA SANGHA TUMKUR Vs. YARAB YOUTH ASSOCIATION TUMKUR
|
March 10, 2005 |
|
GANGUBAI BASAPPA HADAPAD ALIAS DHANAKSHIRUR Vs. MAHAGUNDAPPA SHANKARAPPA HADAPAD ALIAS DHANAKSHIRUR
|
October 18, 2005 |
|
GEETHA INDUSTRIES Vs. ASSISTANT COMMISSIONER
|
September 16, 2005 |
|
GENERAL SECRETARY KARNATAKA KARYA NIRATHA PATHRAKARTHARA SANGHA BANGALORE Vs. GENERAL MANAGER PRINTERS MYSORE LIMITED
|
August 9, 2005 |
|
GIRIJAMMA Vs. STATE OF KARNATAKA
|
March 11, 2005 |
|
GOPALA KRISHNA BHAT Vs. SHIVAMMA
|
June 20, 2005 |
|
GOURAWWA Vs. HANUMAGOUDA BASAPPA KODIGOUDRA
|
August 18, 2005 |
|
GOVERNMENT SOAP FACTORY EMPLOYEES HOUSE BUILDING CO Vs. M/S. VIJAYA COMMERCIAL CREDIT LTD. AND ANOTHER
|
December 16, 2005 |
|
GOWTAMI TEXTILE INDUSTRIES & SALES CORPN Vs. CCE, VISAKHAPATNAM
|
June 29, 2005 |
|
GRACELINE SARAH Vs. DIRECTOR NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES BANGALORE
|
March 1, 2005 |
|
GULBARGA UNIVERSITY Vs. MALLIKARJUN S KODAGALI
|
January 31, 2005 |
|
GURUSHANTH PATTEDAR Vs. MAHABOOB SHAHI KULBURGA MILLS GULBARGA
|
May 30, 2005 |
|
GUTHYAPPA Vs. STATE OF KARNATAKA
|
January 5, 2005 |
|
H C NAGAPPA Vs. THAIRUNNISA
|
December 12, 2005 |
|
H C YATHEESH KUMAR Vs. KARNATAKA ELECTION COMMISSION
|
June 30, 2005 |
|
H K CHANDRASHEKARA Vs. DEPUTY COMMISSIONER
|
May 24, 2005 |
|
H L NELLASHEKARA Vs. FOOD INSPECTOR PRIMARY HEALTH CENTRE
|
December 16, 2005 |
|
H M T LIMITED WATCH FACTORY Vs. AARON JAISINGH BANGLORE
|
June 24, 2005 |
|
H M T LIMITED WATCH FACTORY I AND II Vs. R L PRASAD
|
May 31, 2005 |
|
H M T WATCHES LIMITED Vs. GOPALA BHATTA
|
December 1, 2005 |
|
H P BASAVANA GOWDA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER DAVANGERE DIVISION
|
March 9, 2005 |
|
H P LAKSHMINARAYANA Vs. KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED BANGALORE
|
January 7, 2005 |
|
H S JAGANNATH Vs. SYNDICATE BANK MANIPAL UDUPI DISTRICT
|
January 25, 2005 |
|
H SHIVAPPA Vs. STATE OF KARNATAKA
|
April 15, 2005 |
|
H T RAVI Vs. DEPUTY COMMISSIONER
|
June 14, 2005 |
|
H.K. Siddegowda and another Vs. District Registrar and Registrar for District Societies and others
|
December 16, 2005 |
|
H.P. Basavana Gowda Vs. The Assistant Commissioner and Land Acquisition Officer, Davangere Division
|
March 9, 2005 |
|
H.T. Ravi Vs. The Deputy Commissioner and others
|
June 14, 2005 |
|
HABEEB PROTEINS AND FATS EXTRACTS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 19, 2005 |
|
HAITI GOLD MINES COMPANY LIMITED BANGALORE Vs. VINAY HEAVY EQUIPMENTS CHENNAI
|
April 4, 2005 |
|
HANAMATH Vs. STATE OF KARNATAKA
|
November 15, 2005 |
|
HANMANTH Vs. LAND TRIBUNAL JOIDA SUPA
|
September 16, 2005 |
|
HANUMATH BHEEMAPPA SANADI Vs. RUDRAPPA THAMMANNA SANADI
|
June 20, 2005 |
|
HARIBA Vs. LAND TRIBUNAL
|
December 1, 2005 |
|
HAVAPPA Vs. MD ASAD ALI
|
October 21, 2005 |
|
Havappa and others Vs. Md. Asad Ali and another
|
October 21, 2005 |
|
HAYATH KHAN Vs. DEPUTY LABOUR COMMISSIONER
|
November 11, 2005 |
|
HIGH RANGE COFFEE CURING PVT LTD Vs. STATE OF KARNATAKA
|
November 25, 2005 |
|
HIMALAYA DRUG COMPANY BANGALORE Vs. TAJ AHMED
|
March 10, 2005 |
|
HIMALAYA DRUG COMPANY BANGALORE Vs. HIMALAYA DRUG COMPANY KARMIKARA SANGHA BANGALORE
|
March 4, 2005 |
|
HINDUSTAN MACHINE TOOLS LIMITED HMT LTD Vs. WORKMEN OF HMT LIMITED BANGALORE
|
June 16, 2005 |
|
HOLEYAPPA Vs. STATE OF KARNATAKARESENTED
|
September 22, 2005 |
|
HUSEN PEERA Vs. KARNATAKA POWER TRANSMISSION CORPORATIONRESENTED
|
December 16, 2005 |
|
Ibrahim Vs. Raju
|
March 11, 2005 |
|
IMPACT POLYTECHNIC Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
November 22, 2005 |
|
In Re: Hindhivac Private Limited and another Vs.
|
July 4, 2005 |
|
INDIAN MILK BAR Vs. ASSISTANT COMMISSIONER
|
June 16, 2005 |
|
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
July 7, 2005 |
|
INSTITUTE OF HOTEL MANAGEMENT CATERING TECHNOLOGY AND APPLIED NUTRITION KARNATAKA SOCIETY BANGALORE Vs. HEMALATHA V REDDY
|
January 7, 2005 |
|
INVENTA SOFTWARE INDIA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-I BANGALORE
|
August 16, 2005 |
|
INYS MEDICAL RESEARCH SOCIETY Vs. DIR GENERAL OF HEALTH SERVICES
|
September 23, 2005 |
|
IREPPA THIRAKAPPA SHOURADHA Vs. DEPUTY COMMISSIONER HAVERI DISTRICT HAVERI
|
January 17, 2005 |
|
ISLAMIYA EDUCATION TRUST GULBARGA Vs. STATE OF KARNATAKA
|
January 6, 2005 |
|
ITC LIMITED KOLKATA Vs. STATE OF KARNATAKA
|
February 8, 2005 |
|
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD BY ITS SECRETARY Vs. VENKATAPPA
|
December 23, 2005 |
|
J ASHOKA Vs. UNIVESITY OF AGRICULTURAL SCIENCES BANGALORE
|
November 17, 2005 |
|
J BENJAMIN Vs. MANAGEMENT OF BHARAT EARTH MOVERS LIMITED KOLAR GOLD FIELD
|
August 5, 2005 |
|
J J M MEDICAL COLLEGE Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
September 23, 2005 |
|
J K INDUSTRIES LTD Vs. STATE OF KARNATAKA
|
June 30, 2005 |
|
J V LOBO Vs. D PADMANABHA KUMAR
|
August 5, 2005 |
|
JAYADEVA TRADING COMPANY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 15, 2005 |
|
JAYAPAL REDDY Vs. STATE ELECTION COMMISSION BANGALORE
|
February 25, 2005 |
|
JAYARAJ Vs. STATE OF KARNATAKA
|
August 1, 2005 |
|
JAYARATHNAMMA Vs. MUKTHIAR SINGH
|
November 21, 2005 |
|
JAYASHREE RAJAPPA TERDAL Vs. REGISTRAR KARNATAK UNIVERSITY DHARWAR
|
July 20, 2005 |
|
JEELANI MOSQUE COMMITTEE R Vs. SHIMOGA URBAN DEVELOPMENT AUTHORITY AND THE SHIMOGA URBAN
|
August 18, 2005 |
|
JOHN C THOMAS Vs. P M CHANDY
|
December 14, 2005 |
|
K B GURUMURTHY REDDY Vs. STATE OF KARNATAKA
|
March 21, 2005 |
|
K B NAGENDRA Vs. STATE OF KARNATAKA
|
March 28, 2005 |
|
K BASAPPA Vs. DISTRICT MAGISTRATE
|
December 15, 2005 |
|
K CHANDRASEKHAR Vs. CHARLES INDIA LIMITED BANGALORE
|
January 4, 2005 |
|
K G DEVRAJ Vs. UNION OF INDIA
|
March 18, 2005 |
|
K GOPALAKRISHNA BHAT Vs. CHIEF EXECUTIVE OFFICER
|
June 30, 2005 |
|
K H SRINIVASAN Vs. UNION OF INDIA
|
March 3, 2005 |
|
K KRISHNA Vs. VENKATAGIRIYAPPA SINCE DEAD
|
November 23, 2005 |
|
K M VEERESHAIAH Vs. STATE OF KARNATAKA
|
February 10, 2005 |
|
K NARAYANA REDDY Vs. RAMAKRISHNA REDDY
|
March 21, 2005 |
|
K P KASHINATH Vs. MANJUNATH ESHWAR
|
June 3, 2005 |
|
K P RAVINDRA REDDY Vs. STATE OF KARNATAKA
|
October 4, 2005 |
|
K R HARISH Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES HASSAN SUB DIVISION HASSAN
|
January 28, 2005 |
|
K R MURALIDHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 17, 2005 |
|
K R REVANASIDDAPPA Vs. SUPERINTENDING ENGINEER KARNATAKA POWER TRANSMISSION CORPORATION LIMITED BANGALORE
|
February 22, 2005 |
|
K R SRINIVASA IYENGAR Vs. K MUTHURAJ
|
September 26, 2005 |
|
K RAHEJA DEVELOPMENT CORPORATION A PARTNERSHIP CONCERN AND ANOTHER Vs. RAHEJA RESIDENCY APARTMENT OWNERS APEX BODY HAVING ITS REGISTERED OFFICE AT CLUB HOUSE
|
December 22, 2005 |
|
K S PERIYASWAMY Vs. BHARATH EARTH MOVERS LIMITED BANGALORE
|
November 21, 2005 |
|
K S RAMACHANDRA RAO Vs. KARNATAKA APPELLATE TRIBUNAL
|
July 4, 2005 |
|
K S SUNITHA Vs. STATE OF KARNATAKA
|
May 30, 2005 |
|
K SHARANAPPA Vs. COMMISSIONER KARNATAKA STATE ELECTION COMMISSION BANGALORE
|
February 7, 2005 |
|
K SOMASHEKARA SHETTY Vs. DEVAKI
|
June 29, 2005 |
|
K T RAJASHEKAR Vs. STATE OF KARNATAKA
|
May 25, 2005 |
|
K V RAJASHEKARAIAH Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE CENTRAL DIVISION
|
January 17, 2005 |
|
K V SHIVA REDDY Vs. STATE OF KARNATAKA
|
April 15, 2005 |
|
K. P. Ramanna Rai Vs. Asstt. Commissioner, Puttur and the Authorised Officer and others
|
December 5, 2005 |
|
K.M.F. Employees Federation (R) and others Vs. The Commissioner of Labour in Karnataka and others
|
October 24, 2005 |
|
K.S.SURYANARAYANA Vs. STATE OF KARNATAKA
|
May 30, 2005 |
|
KAJU DEVI Vs. H S RUDRAPPA ALIAS RUDY
|
June 8, 2005 |
|
Kallappa Vs. The Special Land Acquisition Officer, K.I.A.D.B.
|
July 7, 2005 |
|
Kallu Daniel Vs. G D Hemalatha
|
May 31, 2005 |
|
KALPATHARU HOTELS Vs. MYSORE MAHANAGARA PALIKA
|
July 6, 2005 |
|
KAMADHENU CABLES Vs. MAHANTHARA MUTT TRUST
|
July 22, 2005 |
|
KANAKANAGOUDA Vs. DEVARADDI
|
October 6, 2005 |
|
KANORIA INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
May 25, 2005 |
|
KANORIA INDUSTRIES LTD Vs. UNION OF INDIA UOI
|
November 11, 2005 |
|
KAPOOR CONSTRUCTIONS BANGALORE Vs. LEELA NAGARAJ
|
March 3, 2005 |
|
KARIYANNA J M Vs. BHARAT EARTH MOVERS LTD
|
July 22, 2005 |
|
KARNATAKA CO OPERATIVE MILK PRODUCERS FEDERATION LIMITED BANGALORE Vs. GOVERNMENT OF KARNATAKA
|
August 5, 2005 |
|
KARNATAKA GOLF ASSOCIATION Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTIONS
|
February 8, 2005 |
|
KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION REP Vs. STATE OF KARNATAKA
|
September 27, 2005 |
|
KARNATAKA MILK FEDERATION EMPLOYEES FEDERATION R BANGALORE Vs. COMMISSIONER OF LABOUR IN KARNATAKA BANGALORE
|
October 24, 2005 |
|
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. R K POWERGEN PRIVATE LIMITED
|
August 26, 2005 |
|
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED BANGALORE Vs. S JOGINDER SINGH SABARWAL
|
July 8, 2005 |
|
Karnataka Soaps and Detergents LTD Vs. P A Babu Jayaprakash
|
May 30, 2005 |
|
KARNATAKA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. K PAPANNA
|
March 21, 2005 |
|
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED BANGALORE Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF COMMERCE NEW DELHI
|
June 7, 2005 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. S RACHAIAH
|
February 18, 2005 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION REP Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
March 10, 2005 |
|
KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE Vs. PRIYANKA PRODUCTS MUMBAI
|
January 19, 2005 |
|
KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE Vs. UNION OF INDIA
|
September 1, 2005 |
|
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD BELLARY DIVISION Vs. NARAYANAPPA DECEASED BY HIS LR
|
December 16, 2005 |
|
KATWA INFOTECH LIMITED BELGAUM Vs. BHASKAR LAXAMANRAO PAUL
|
February 28, 2005 |
|
KAVERAMMA Vs. PILLAMMA
|
June 2, 2005 |
|
KHALID SALEEM Vs. MANJAIAH
|
August 11, 2005 |
|
KHAZA MOINUDDIN Vs. STATE OF KARNATAKA
|
February 4, 2005 |
|
KHURSHID AZAM CHOUDHARY Vs. DEPUTY COMMISSIONER GULBARGA DISTRICT
|
April 7, 2005 |
|
KIRAN BAI Vs. K V JAYACHANDRA SETTY
|
December 5, 2005 |
|
KIRLOSKAR FERROUS INDUSTRIES Vs. STATE OF KARNATAKA
|
September 9, 2005 |
|
KM NARAYANAPPA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
|
February 16, 2005 |
|
KOTRAPPA Vs. STATE OF KARNATAKA
|
February 25, 2005 |
|
KRISHNA Vs. SIRSI URBAN CO OPERATIVE BANK LIMITED
|
February 9, 2005 |
|
KRISHNA Vs. KEDARNATH
|
September 21, 2005 |
|
KRISHNA BHAGYA JALA NIGAM LIMITED BANGALORE Vs. G HARISCHANDRA REDDY
|
January 28, 2005 |
|
KRISHNA GAJANANA VEDESHWAR Vs. NARAYAN GAJANAN VEDESHWAR
|
January 10, 2005 |
|
KRISHNA HOTEL DHARWAD Vs. DEVALE NAYAK
|
April 7, 2005 |
|
KRISHNA KEDARNATH Vs. SECURITISATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY
|
September 21, 2005 |
|
KRISHNAMURTHY Vs. DEEPAK
|
February 4, 2005 |
|
KRISHNAMURTHY Vs. DEEPAK AND OTHERS
|
January 7, 2005 |
|
Krishnarajendra Bharat and others Vs. The Karnataka Public Service Commission and another
|
December 23, 2005 |
|
KULKARNI SUDHEER HANUMANTH RAO Vs. STATE OF KARNATAKA
|
February 2, 2005 |
|
KUMAR ALIAS NARAYANA Vs. STATE OF KARNATAKA
|
June 20, 2005 |
|
L G ELECTRONICS INDIA PRIVATE LTD Vs. STATE OF KARNATAKARESENTED
|
April 4, 2005 |
|
L G GAUTHAM Vs. UNION OF INDIA
|
September 12, 2005 |
|
LAKSHAMMA Vs. B P THIRUMALA SETTY
|
September 19, 2005 |
|
LALITHA KARIAPPA RAI Vs. SANJEEVI
|
September 13, 2005 |
|
LAXMEGOWDA Vs. NAGARAJU R
|
September 15, 2005 |
|
Le Meridien Vs. Ms. Pramila
|
October 24, 2005 |
|
LEELAWWA Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD
|
June 14, 2005 |
|
LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE MYSORE Vs. STATE OF KARNATAKA
|
March 16, 2005 |
|
M B ABDUL NAZEER Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT MANGALORE
|
January 3, 2005 |
|
M CHANDRAVATHI Vs. UNION OF INDIA
|
March 17, 2005 |
|
M G PRAKASH RAO Vs. REGIONAL TRANSPORT AUTHORITY
|
September 27, 2005 |
|
M MANGILAL Vs. MS RAMAKRISHNA GUPTA AND BROTHERS AND OTHERS
|
September 28, 2005 |
|
M N VENKATESHAIAH Vs. STATE OF KARNATAKA
|
October 5, 2005 |
|
M NARASAPPA Vs. LAND TRIBUNAL
|
September 16, 2005 |
|
M NARAYANAPPA Vs. SPECIAL DEPUTY COMMISSIONER
|
November 9, 2005 |
|
M RAMAKRISHNAIAH Vs. STATE OF KARNATAKA
|
February 7, 2005 |
|
M S SURESH Vs. PARVATHI
|
February 17, 2005 |
|
M S ZAHED CHAIRMAN HMT WATCHES Vs. COSMOS CO-OPERATIVE BANK LTD
|
October 6, 2005 |
|
M S ZAHED MAJOR Vs. COSMOS CO OPERATIVE BANK LTD
|
October 6, 2005 |
|
M SHIVAKUMAR Vs. ASSISTANT COMMISSIONER AND THE LAND ACQUISITION OFFICER
|
September 26, 2005 |
|
M SUMITHRA Vs. BANGALORE UNIVERSITY JNANA BHARATHI
|
December 22, 2005 |
|
M T NARAYANAGOWDA Vs. MACHAMMA
|
September 8, 2005 |
|
M V SUBRAMANIYAM Vs. HOTEL SANMAN
|
December 16, 2005 |
|
M VENKATAPPA Vs. BANGALORE MAHANAGARA PALIKE
|
September 12, 2005 |
|
M. PRABHUDEVARU Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, HOSPET SUB-DIVISION AND ORS.
|
September 20, 2005 |
|
M.G. NARAYANASWAMY Vs. GENERAL MANAGER (A & HRD), KPTCL, BANGALORE
|
December 9, 2005 |
|
M.R. Vishwanatha Nair Vs. State by Sanjaynagar Police Station
|
December 16, 2005 |
|
M.S. Zahed, Chairman, HMT Watches Ltd. and another Vs. Cosmos Co-operative Bank Ltd.
|
October 6, 2005 |
|
M/S. PLANTERS ESTATE SUPPLIES GENERAL AGENCIES Vs. M. MEGHDOOT BALLU
|
October 6, 2005 |
|
MAC CHARLES I PVT Vs. CHANDRASHEKAR
|
June 30, 2005 |
|
MADAN KUMAR STANLEY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES DHARWAD
|
February 16, 2005 |
|
MADDURAPPA Vs. STATE OF KARNATAKA
|
November 23, 2005 |
|
MADHAV SHANKAR PANDIT Vs. GANAPATI NARAYAN SABHAHIT
|
November 14, 2005 |
|
MADHAVAN S Vs. MANAGEMENT OF SUNDARAM MOTORS
|
October 6, 2005 |
|
MAHADEVAMMA Vs. MAHADEVAMMA
|
June 8, 2005 |
|
MAHADEVAPPA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY MYSORE
|
January 4, 2005 |
|
Mahadevi Vs. State of Karnataka
|
December 2, 2005 |
|
MAHAMOD FAZLULLA Vs. NEW INDIA ASSURANCE CO LTD
|
November 21, 2005 |
|
MAHANTESH Vs. STATE OF KARNATAKA
|
March 31, 2005 |
|
MAHATHMA GANDHI VIDYA PEETHA TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
|
October 5, 2005 |
|
MAHENDRA B. KHIMJI Vs. STATE OF KARNATAKA
|
September 2, 2005 |
|
MAHESH C GANDHI Vs. DEPUTY COMMISSIONER FOR TRANSPORT
|
July 15, 2005 |
|
MALAGOUDA JINAGOUDA PATIL Vs. SHANTAPPA YESHWANT MIRJI
|
July 4, 2005 |
|
Malappa Sidramappa Matali and others Vs. Secretary to Government Department of Urban Development and others
|
December 3, 2005 |
|
MALINI V PAI Vs. STATE OF KARNATAKA
|
July 22, 2005 |
|
MALLESHI Vs. MALLAYYA
|
July 26, 2005 |
|
MALLIKARJUN Vs. STATE OF KARNATAKA
|
February 7, 2005 |
|
MALNAD COLLEGE OF ENGINEERING Vs. STATE OF KARNATAKARESENTED
|
June 30, 2005 |
|
MANAGEMENT INDIAN INSTITUTE OF HORTICULTURAL RESEARCH ICAR BANGALORE Vs. K SHASHIKALA INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
February 17, 2005 |
|
MANAGEMENT OF HUKKERI Vs. S R VASTRAD
|
July 18, 2005 |
|
Management of Life Insurance Corporation of India Vs. M. Chandrashekhar
|
December 9, 2005 |
|
MANAGEMENT OF M/S. INDIAN ALUMINIUM CO. LTD. BELGAUM Vs. S. NAGAIAH
|
March 11, 2005 |
|
MANAGEMENT OF NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION BELGAUM DIVISION BELGAUM Vs. B R GUDUGANATTI
|
August 4, 2005 |
|
MANAGEMENT OF ORIENTAL TRANSPORT LTD Vs. B T RAMAKRISHNA
|
August 10, 2005 |
|
MANAGEMENT OF WOODLANDS HOTEL PRIVATE LIMITED BANGALORE Vs. WORKMEN OF WOODLANDS HOTELS PRIVATE LIMITED BANGALORE
|
February 3, 2005 |
|
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. GURUSIDDAPPA HALLUR
|
September 9, 2005 |
|
MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. H L SRINIVASA
|
January 10, 2005 |
|
Managing Director Hassan Co-operative Milk Producers Society Union Limited Vs. The Assistant Regional Director Employees State Insurance Corporation
|
September 28, 2005 |
|
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPN Vs. PRAMOD KUMAR
|
April 15, 2005 |
|
MANAGING DIRECTOR KSRTC Vs. MOHAN BHIDE
|
June 3, 2005 |
|
MANAGING DIRECTOR NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. GUDAPPA DURGAPPA RAMANNAVAR
|
March 15, 2005 |
|
Managing Director, N.W.K.R.T.C., Hubli and another Vs. Jyoti Krishnappa Umrane and others
|
November 23, 2005 |
|
MANAGMENT OF S K F BEARINGS INDIA LTD Vs. S M RAVI KUMAR
|
June 27, 2005 |
|
MANCHEGOWDA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
|
August 16, 2005 |
|
MANIPAL FINANCE CORPORATION LIMITED Vs. L N K MURTHY
|
November 14, 2005 |
|
MANJEGOWDA Vs. DEPUTY COMMISSIONER
|
September 28, 2005 |
|
MANJULA V GADAGOLI Vs. STATE OF KARNATAKA
|
January 31, 2005 |
|
MANJUNATH POL Vs. UNION OF INDIA UOI RESENTED
|
June 20, 2005 |
|
MANJUSHREE EXTRUSIONS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 2, 2005 |
|
MANMOHAK CREATIONS Vs. STATE OF KARNATAKA
|
September 1, 2005 |
|
MANOHAR BHIMAPPA MORE Vs. MAHADEV BHIMAPPA MORE
|
March 28, 2005 |
|
MARIA ABHISHEGAM Vs. JOYCE EBENEZER
|
August 23, 2005 |
|
MARTHAS HOSPITAL BANGALORE Vs. LABOUR INSPECTOR AND COMMISSIONER BANGALORE
|
January 25, 2005 |
|
MARUTI RAMCHANDRA KUMBAR Vs. MANOHAR KALLAPPA CHPUGALE
|
November 16, 2005 |
|
MASS TRADERS P LTD Vs. APPROPRIATE AUTHORITY
|
May 25, 2005 |
|
MEHATA ENTERPRISES Vs. STATE OF KARNATAKA
|
October 21, 2005 |
|
MENON VENTURES Vs. BIRLA 3M LTD
|
June 14, 2005 |
|
MILLENIA REALTORS PRIVATE LIMITED BANGALORE Vs. S J R INFRASTRUCTURE PRIVATE LIMITED BANGALORE
|
August 1, 2005 |
|
Mills Cotton Company Vs. Shree Kumaravel Textiles Ltd., Bangalore and another
|
November 24, 2005 |
|
MMS EXPORTS P LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
October 6, 2005 |
|
MOHAMMED IDREES Vs. MANAGEMENT, NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION, SIRSI.
|
September 28, 2005 |
|
MOHAMMED SALAR Vs. SYED IBRAHIM
|
January 18, 2005 |
|
MOHD ANIS S Vs. MANAGEMENT OF INDIAN OVERSEAS BANK
|
July 12, 2005 |
|
MOTOR INDUSTRIES CO LTD Vs. REGIONAL DIRECTOR E S I CORPORATION
|
July 28, 2005 |
|
Motwane Pvt. Ltd. Vs. Mohammad Asif (D) by LRs.
|
November 30, 2005 |
|
MOULASAB BANDGISAB GOUNDI Vs. YAMANAPPA AMEENAPPA HIKODI
|
September 2, 2005 |
|
MRITTIKA SEN GUPTA Vs. CHAIRMAN BANGALORE UNIVERSITY
|
August 10, 2005 |
|
MS. ANJALLI GUPTA Vs. UNION OF INDIA AND OTHERS
|
June 6, 2005 |
|
MUNGAPPA Vs. SPECIAL DEPUTY COMMISSIONER
|
June 22, 2005 |
|
Muniakkayyamma Vs. The Assistant Commissioner, Doddaballapur Sub-division and others
|
September 21, 2005 |
|
MUNIRAJAPPA AND ETC. Vs. THE REGISTRAR, BANGALORE UNIVERSITY, BANGALORE AND ANOTHER
|
May 31, 2005 |
|
Muniyappa Vs. The State of Karnataka and others
|
August 30, 2005 |
|
MURALIDHAR Vs. LIFE INSURANCE CORPN OF INDIA
|
January 17, 2005 |
|
MURALIDHAR D Vs. CENTRAL BANK OF INDIA
|
January 4, 2005 |
|
MURALILAL CHABRIYA Vs. S MURALI
|
February 10, 2005 |
|
MURIGAYYA GURUBASAYYA MUTTINAMATH Vs. LAND TRIBUNAL
|
August 26, 2005 |
|
Murugan Vs. Shri. G. Ramamurthy and others
|
September 16, 2005 |
|
MURUGESH MUDALIAR Vs. STATE OF KARNATAKA
|
March 23, 2005 |
|
MUSTHAN BEE Vs. H AMIR PASHA
|
September 15, 2005 |
|
MUTHUBAI Vs. MANJULA MAKKALA KENDRA KANNADA SENIOR PRIMARY SCHOOL BANGALORE
|
March 9, 2005 |
|
MUTTANNA SHANKAR CHAVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE BANGALORE
|
February 22, 2005 |
|
MYSORE CHIPBOARDS LIMITED Vs. STATE OF KARNATAKARESENTED
|
October 5, 2005 |
|
MYSORE PAPER MILLS SUGAR MILLS FACTORY Vs. STATE OF KARNATAKA
|
April 15, 2005 |
|
MYSORE SALES INTERNATIONAL LIMITED BANGALORE Vs. UNITED BREWERIES LIMITED BANGALORE
|
October 17, 2005 |
|
N B PANDURANGA SETTY Vs. KUMARA YANA D M MANJUNATH
|
July 18, 2005 |
|
N BHOOMANAND MANAY Vs. STATE OF KARNATAKA
|
December 9, 2005 |
|
N CHANDRASEKHARAIAH Vs. SECRETARY KARNATAKA LEGISLATIVE COUNCIL
|
November 11, 2005 |
|
N CHINNARAJU Vs. GENERAL MANAGER MALLESHWARAM CO OPERATIVE BANK LIMITED
|
September 9, 2005 |
|
N DATTATHRY Vs. STATE BANK OF MYSORE HEAD OFFICE BANGALORE
|
February 14, 2005 |
|
N K ANUPAMA Vs. KARNATAKA MEDICAL COUNCIL
|
July 26, 2005 |
|
N MADHAVA RAO Vs. MANAGING DIRECTOR BTS DIVISION BANGALORE
|
February 24, 2005 |
|
N P NAGARAJ Vs. STATE OF KARNATAKA
|
March 10, 2005 |
|
N R SURESH Vs. H R RAMEGOWDA
|
July 26, 2005 |
|
N RAMU Vs. STATE OF KARNATAKA
|
February 18, 2005 |
|
N S NAGALAKSHMI Vs. VIDYA VARDHAKA SANGHA BANGALORE
|
August 10, 2005 |
|
N SELVAMANI Vs. STATE OF KARNATAKA
|
June 30, 2005 |
|
N SHAMA SUNDAR Vs. STATE OF KARNATAKA
|
January 17, 2005 |
|
N VENKATASWAMY REDDY Vs. BANGALORE UNIVERSITY JNANABHARATHI BANGALORE
|
January 17, 2005 |
|
N. R. BHAT Vs. SYNDICATE BANK
|
June 23, 2005 |
|
NAGAMMA Vs. AMAN
|
September 22, 2005 |
|
NAGAPPA MALLAPPA BANDI Vs. SHIVRAJ
|
September 21, 2005 |
|
NAL LAYOUT RESIDENTS ASSOCIATION BANGALORE Vs. BANGALORE CEVELOPMENT AUTHORITY
|
February 1, 2005 |
|
NANJAMMA Vs. R T SUBBEGOWDA
|
October 21, 2005 |
|
NARAYANAMMA Vs. STATE OF KARNATAKA
|
April 5, 2005 |
|
NARAYANASWAMY D Vs. CHIEF MANAGER AND THE DISCIPLINARY AUTHORITY
|
September 27, 2005 |
|
NATASHA SONDUR Vs. UNION OF INDIA
|
February 7, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. HULIGEMMA
|
March 2, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MUKTHAR HUSSAIN
|
March 15, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. B RAMASWAMY
|
June 24, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. ALIPEER
|
July 12, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. BRAMARANBIKE
|
July 8, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. YALLAWWA
|
July 4, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. BASAVARAJ GADIGEPPA GORAVANKOLL
|
June 10, 2005 |
|
National Insurance Co. Ltd. Vs. Alipeer and another
|
July 12, 2005 |
|
National Insurance Co. Ltd., First Branch rep. by its Regional Manager, National Insurance Co., Law Department Vs. Sri Mukthar Hussain and Sri M.S. Das
|
March 15, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. PUSHPA ALIAS PUSHPALATHA HEDA
|
February 11, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED KARNOOL ANDHRA PRADESH Vs. GOVINDAMMA
|
June 16, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED MANGALORE Vs. MIZAR GOVINDA ANNAPPA PAI AND SONS MANGALORE
|
January 13, 2005 |
|
NEELAKANTAPPA Vs. MURUGESH
|
March 16, 2005 |
|
NERIA ESTATES RURAL INDUSTRIES ASSOCIATION PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
December 6, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. D R RAMESH
|
December 5, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. K RAMANNA
|
April 6, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. PRAKASH
|
March 29, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. R ANAND
|
June 7, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. G N GOPALAGOWDA
|
July 5, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. GANGAVVA BASAVANEPPA SUNAGAR
|
June 23, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. PADMAVATHI
|
June 29, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR
|
September 19, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMYA RAGHAVAN
|
August 9, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. D Y NARAYANSWAMI
|
September 27, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNIL
|
October 19, 2005 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KALLAPPA CHANNAPPA HANCHINNANI
|
March 31, 2005 |
|
New India Assurance Co. Ltd. Vs. Prakash and another
|
March 29, 2005 |
|
New India Assurance Co. Ltd. Vs. Sunil and another
|
October 19, 2005 |
|
New India Assurance Co. Ltd. and others Vs. Kumari Suma, d/o H. P. Venkatesha Murthy and others
|
October 27, 2005 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAKASH RAMACHANDRA PATNEGE
|
June 29, 2005 |
|
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. PAPAIAH
|
June 3, 2005 |
|
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. DANAPPA
|
February 1, 2005 |
|
New India Assurance Company Ltd. Vs. Kalappa Channappa Hanchimani and another
|
March 31, 2005 |
|
NINGAMMA BELAVANAGI Vs. MANAGEMENT OF N E K R T C
|
March 30, 2005 |
|
NINGAMMA BELAVANAGI Vs. MANAGEMENT OF N E K R T C
|
March 3, 2005 |
|
NINGAPPA SIDDAPPA CHOUGALA Vs. SECRETARY TO THE DEPARTMENT OF URBAN DEVELOPMENT AND PANCHAYATH BANGALORE
|
February 18, 2005 |
|
NIRMALA Vs. RAVINDRA SUVARNA R/O SHEKHAR SUVARNA AND THE MANAGER ORIENTAL INSURANCE CO
|
October 28, 2005 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT Vs. RACHAPPA
|
March 14, 2005 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. BAPUGOUDA VASANGOUDA
|
December 20, 2005 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE SARIGE SADANA Vs. VAIJINATH
|
June 22, 2005 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MATADIPATHIAND SUCCESSOR TO CHIKKAMASKAL JANGAMA MUT
|
May 23, 2005 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. DUNDAPPA RAMAPPA RAKSHI
|
September 9, 2005 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. GUDDAPPA DURGAPPA RAMANNAVAR
|
March 15, 2005 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION NWKRTC Vs. STATE OF KARNATAKA
|
March 22, 2005 |
|
O J S C CORPORATION TRANSSTROY MOSCOW RUSSIA Vs. GOVERNMENT OF KARNATAKA
|
April 15, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. HANUMANT
|
March 24, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. PURUSHOTHAM T M
|
September 26, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. RUTH
|
October 26, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. DYANESHWAR LAXMAN CHELLIKERI
|
November 22, 2005 |
|
Oriental Insurance Co. Limited Vs. Mohan S. Bhandari and another
|
August 9, 2005 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. H A RAMEGOWDA
|
September 9, 2005 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAMALAWWA
|
August 1, 2005 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SAIDAMMA W/O MURADSAB AND OTHERS
|
September 30, 2005 |
|
P K RADHA KRISHNAN Vs. VIJAYAN NAMBIAR
|
August 25, 2005 |
|
P K SHANBHAG Vs. KARNATAKA SOAPS AND DETERGENTS LTD
|
July 12, 2005 |
|
P KESHAVA MURTHY Vs. STATE OF KARNATAKARESENTED
|
June 17, 2005 |
|
P R RAMESH Vs. STATE OF KARNATAKA
|
May 25, 2005 |
|
Palanganda Raju Vs. The State of Karnataka
|
December 7, 2005 |
|
PANDURANG KATTI Vs. STATE OF KARNATKA
|
April 15, 2005 |
|
PAPAMMA Vs. DEPUTY COMMISSIONER
|
September 19, 2005 |
|
PARASHRAM MAHADEV DIVATE Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
September 21, 2005 |
|
PARASHRAM MAHADEV DIVATE Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
October 21, 2005 |
|
PASTOR P RAJU Vs. STATE
|
February 23, 2005 |
|
PATEL B SUNDARA SHETTY Vs. JARAPPA D BANGERA
|
December 1, 2005 |
|
PATEL RANGEGOWDA Vs. LAND REFORMS APPELLATE AUTHORITY
|
October 21, 2005 |
|
PITAMBAR M TANDEL Vs. ASHWINI ASHOK NAIK
|
June 10, 2005 |
|
PORLU PACKERS Vs. CHAIRMAN CLARIFICATION
|
October 7, 2005 |
|
POSHAK TEXTILES Vs. ASSISTANT COMMISSIONER
|
July 8, 2005 |
|
PRABHA INDUSTRIES Vs. DY. COMMR. OF CUS., APPRAISING (IMPORTS), COCHIN
|
July 8, 2005 |
|
PRAFULLADEVI DEAD Vs. DAM PROJECT HUKKERI
|
August 1, 2005 |
|
PRAKASH Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL MUDHOL BAGALKOT DISTRICT
|
January 10, 2005 |
|
PREMILA Vs. SHALIWAN
|
March 21, 2005 |
|
PRESIDENT CINEMA WORKERS UNION BANGALORE Vs. SECRETARY SOCIAL WELFARE AND LABOUR DEPARTMENT BANGALORE
|
January 28, 2005 |
|
PRESIDENT LABOUR ORGANISATION OF HAL Vs. MANAGEMENT OF HINDUSTAN AERONAUTICS LTD
|
July 6, 2005 |
|
PRIMARY CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED PCARD CHANNAGIRI DAVANAGERE DISTRICT Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES URBAN BANKS DIVISION BANGALORE
|
April 5, 2005 |
|
PRO LAB A PARTNERSHIP CONCERN Vs. STATE OF KARNATAKATD
|
August 19, 2005 |
|
PROCESS PUMPS PRIVATE LIMITED Vs. DEPUTY LABOUR COMMISSIONER REGION I
|
November 21, 2005 |
|
PUNJAB AND SIND BANK Vs. GEMINI FASHIONS P LTD
|
April 11, 2005 |
|
PUTLABAI Vs. VAIJNATH
|
August 19, 2005 |
|
PUTTA MADAPPA Vs. SUBBAPPA
|
November 21, 2005 |
|
PUTTAMANI Vs. MEMBER SECRETARY CENTRAL SILK BOARD BANGALORE
|
January 20, 2005 |
|
PUTTANNAIAH Vs. STATE OF KARNATAKA
|
November 15, 2005 |
|
R CHIKKARUDRAPPA Vs. DEPUTY COMMISSIONER
|
June 23, 2005 |
|
R JAYARAMAN Vs. STATE OF KARNATAKA
|
November 25, 2005 |
|
R JUDICIAL OFFICER DISTRICT AND SESSIONS JUDGE Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
|
March 1, 2005 |
|
R KODANDARAMA REDDY Vs. UNION OF INDIA
|
February 17, 2005 |
|
R LAKSHMINARAYANAN Vs. INSPECTOR OF POLICE CBI
|
September 22, 2005 |
|
R N SHETTY Vs. KARNATAKA INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED BANGALORE
|
January 31, 2005 |
|
R PARAMASIVAN Vs. T ANASUYA
|
February 4, 2005 |
|
R RAGHUPATHI GOWDA Vs. STATE TRANSPORT AUTHORITY
|
November 18, 2005 |
|
R S SHETTY AND CO Vs. STATE OF KARNATAKARESENTED
|
May 27, 2005 |
|
R SHESHADRI Vs. STATE OF KARNATAKA
|
June 22, 2005 |
|
RACHEL SUKUMARI Vs. SAMUEL RAJASHEKAR MATHIAS
|
April 15, 2005 |
|
RADHAKRISHANA BHAKTA Vs. SUBRAMANYA SHASTRI
|
August 11, 2005 |
|
RADHAMMA Vs. H N MUDDUKRISHNA
|
November 7, 2005 |
|
RAGHAVENDRA SHERRIGAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
February 17, 2005 |
|
RAJA MADAN GOPALA NAYAK Vs. VENKATESH NAIK AND OTHERS
|
March 3, 2005 |
|
RAJAMMA Vs. LAND TRIBUNAL BANGALORE
|
February 1, 2005 |
|
RAJAMMA Vs. C PUTTACHARI
|
April 13, 2005 |
|
RAJASHEKARAIAH K V Vs. DIVISIONAL CONTROLLER K S R T C
|
January 17, 2005 |
|
RAJASHREE CEMENT REP Vs. STATE OF KARNATAKA
|
February 16, 2005 |
|
RAJESAB Vs. KARNATAKA STATE
|
July 5, 2005 |
|
RAJESH EXPORTS LIMITED Vs. UNION OF INDIA UOI RESENTED
|
September 29, 2005 |
|
Rajoshree Cement Vs. State of Karnataka
|
February 16, 2005 |
|
RAJU MEGU RATHOD Vs. BHARAT APPURAO PATIL
|
June 9, 2005 |
|
RAMA NAGAPPA MAHAR Vs. NAGAPPA MALLAPPA MAHAR
|
September 2, 2005 |
|
RAMA SUBRAYA NAIK SINCE DEAD Vs. STATE OF KARNATAKA
|
September 28, 2005 |
|
RAMAKRISHNA Vs. MARAWADI SAMAJ GULBARGA
|
February 15, 2005 |
|
RAMAPPA Vs. STATE OF KARNATAKA
|
September 6, 2005 |
|
RAMAPPAHANUMAPPA HUGAR Vs. STATE OF KARNATAKA
|
December 21, 2005 |
|
RAMDEV AGENCIES Vs. ADDITIONAL ASSISTANT
|
October 25, 2005 |
|
Ramegouwda Vs. State of Karnataka and others
|
December 1, 2005 |
|
RAMEGOWDA Vs. STATE OF KARNATAKARESENTED
|
December 15, 2005 |
|
RAMESH CHANDRA LAHOTI Vs. STATE OF KARNATAKA
|
July 15, 2005 |
|
RAMKY INFRASTRUCTURE LTD Vs. DEPUTY COMMISSIONER
|
July 7, 2005 |
|
RAMU Vs. SUNIL VALLAPURE
|
March 21, 2005 |
|
Ramu C. L. & Etc. Vs. Gandhi Krishi Vignana Kendra, Bangalore and others
|
December 20, 2005 |
|
RANGANAYAKAMMA Vs. K S PRAKASH
|
September 21, 2005 |
|
Rashtreeya Sikshana Samithi Trust, Bangalore and others Vs. State of Karnataka and others
|
October 5, 2005 |
|
RATI ALIAS VARIJA Vs. STATE OF KARNATAKA
|
March 10, 2005 |
|
RATNAPPA SHIVALINGAPPA JEEVANI Vs. STATE OF KARNATAKA
|
December 16, 2005 |
|
RAVIKIRTHI SHETTY Vs. JAGATHPALA SHETTY
|
January 13, 2005 |
|
REGIONAL TRANSPORT OFFICER BANGALORE CENTRAL Vs. TATA INFOTECH LIMITED BANGALORE
|
August 9, 2005 |
|
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. SHIVU
|
October 27, 2005 |
|
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. GUNDU RAO
|
April 15, 2005 |
|
REHANA BEGUM Vs. MIRZA M SHAIULLA BAIG
|
June 2, 2005 |
|
RESERVE BANK OF INDIA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 31, 2005 |
|
REVANNA Vs. BYREGOWDA
|
July 28, 2005 |
|
REVANSIDDAPPA Vs. SIDDARAMAPPA
|
February 23, 2005 |
|
RHEIN CHEMIE RHEINAU GMBH Vs. STANDARD OIL ADDITIVE PVT LTD
|
June 15, 2005 |
|
RIFAHUL MUSLIMEEN EDUCATION TRUST MYSORE Vs. STATE OF KARNATAKA
|
January 13, 2005 |
|
ROSHANBI Vs. USMANSAB SHAIKAJI ATTAR
|
November 16, 2005 |
|
RUDRACHARI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
March 9, 2005 |
|
RUDRAMUNIDEVARU Vs. SHRIMAD MAHARAJ NIRANJAN JAGADGURU DR GANGADHAR RAJAYOGENDRA MAHASWAMIGALU MOORUSAAVIRAMATH HUBLI
|
March 11, 2005 |
|
Rukminiammal & Ors Vs. A. Shobitha Kumar and others
|
December 15, 2005 |
|
S A MANJUNATH Vs. MANAGEMENT OF CROSS LANDS RESEARCH LAB LIMITED MUMBAI
|
April 5, 2005 |
|
S B GANESH Vs. TREE OFFICER CONSERVATOR OF FORESTS
|
September 2, 2005 |
|
S C BASAVARAJAPPA Vs. STATE OF KARNATAKA
|
February 8, 2005 |
|
S C CHANDRAPPA Vs. STATE OF KARNATAKA
|
June 10, 2005 |
|
S H MOHAN KUMAR Vs. STATE OF KARNATAKA
|
October 5, 2005 |
|
S K AUSTIN Vs. CORPORATION BANKRESENTED
|
June 15, 2005 |
|
S KRISHNA SWAMY Vs. VANI PRASANNAKUMAR
|
December 20, 2005 |
|
S KRISHNAMURTHY Vs. N ASWATHAIAH
|
October 17, 2005 |
|
S L PATRAD Vs. TOWN MUNICIPAL COUNCIL SIRSI UTTARA KANNADA
|
February 25, 2005 |
|
S L V CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER DEPARTMENT OF FINANCE
|
January 31, 2005 |
|
S PITCHUMUTHU Vs. STATE OF KARNATAKA
|
February 16, 2005 |
|
S RAVINDRA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 28, 2005 |
|
S S SHET KIMSON Vs. CHIEF COMMISSIONER OF INCOME TAX BANGALORE
|
September 19, 2005 |
|
S SHIVANNA Vs. SPECIAL TAHSILDAR
|
October 24, 2005 |
|
S SUBHADRA Vs. ADISHWAR INDIA LIMITED
|
October 7, 2005 |
|
S T RAMESH Vs. STATE OF KARNATAKA
|
September 27, 2005 |
|
S. Shivanna Vs. The Special Tahsildar and others
|
October 24, 2005 |
|
SADASHIVU BALAPPA SAMAGAR Vs. STATE OF KARNATAKA
|
October 27, 2005 |
|
Saftarsab Vs. B Allaiah
|
May 26, 2005 |
|
SAGE ENTERPRISES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENTAL BOARD KIADB
|
September 16, 2005 |
|
Sahakari Sakkare Karkhane Niyamitha, Aland, Karmikara Sangha (R) Vs. The State of Karnataka and others
|
October 24, 2005 |
|
SAHEBLAL Vs. KARNATAKA STATE BOARD OF WAKFS
|
July 14, 2005 |
|
SAI RAMESH K Vs. SECRETARY ORIENT INFORMATION TECHNOLOGY LTD
|
June 20, 2005 |
|
SAJJAD Vs. STATE OF KARNATAKA
|
June 30, 2005 |
|
SALARPURIA PROPERTIES PRIVATE LIMITED Vs. M S RAMAIAH DEVELOPERS AND BUILDERS PRIVATE LIMITED
|
July 18, 2005 |
|
SANGANAGOUDA SHANKARAGOUDA MULKI PATIL Vs. STATE OF KARNATAKA
|
October 26, 2005 |
|
SANGEETHA ENTERPRISES Vs. DISTRICT MAGISTRATE
|
July 7, 2005 |
|
SANGLI BANK LTD Vs. CHANDRASHEKAR CHANNABASAPPA KARCHI
|
June 29, 2005 |
|
SANGLI BANK LTD Vs. MOHAN HIRACHAND SHAHA
|
September 16, 2005 |
|
SANTOSH Vs. SARASWATHIBAI
|
November 15, 2005 |
|
SARASWATHAMMA Vs. H SHARAD SHRIKANDE
|
April 1, 2005 |
|
Saraswatidevi Vs. Town Municipal Council
|
November 28, 2005 |
|
SARFARAJ NAWAZ C LONI Vs. STATE OF KARNATAKA
|
August 19, 2005 |
|
SARMUS SAB Vs. ISMAIN SAB
|
December 12, 2005 |
|
SAROJAMMA Vs. NEELAMMA
|
July 8, 2005 |
|
SECRETARY STATE OF KARNATAKA PRIMARY AND SECONDARY EDUCATION DEPARTMENT Vs. M C NAGAVENI
|
December 20, 2005 |
|
Seenappa P. Kundan Vs. Sri. Balakrishna alias Balakappa
|
November 21, 2005 |
|
SEETHAMMA Vs. STATE OF KARNATAKARESENTED
|
May 30, 2005 |
|
SEETHAMMA Vs. STATE OF KARNATAKA
|
May 3, 2005 |
|
SEETHARAMACHARI Vs. DEPUTY COMMISSIONER KOLAR
|
March 3, 2005 |
|
SEVANTA Vs. STATE OF KARNATAKA
|
April 15, 2005 |
|
Shahir Patil Vs. Amruth Jagade
|
December 21, 2005 |
|
SHAILA P PRABHU Vs. NAGENDRA K MALLYA
|
December 23, 2005 |
|
SHAKUNTALA BAI Vs. SAILATHA ANAND
|
August 3, 2005 |
|
SHAMASUNDER V KAMATH Vs. DEPUTY COMMISSIONER FOR TRANSPORT & ORS
|
February 17, 2005 |
|
Shankaregowda Vs. Divisional Controller, K. S. R. T. C., Hassan.
|
December 9, 2005 |
|
SHARABAI ALIAS SHARADA Vs. P SAHEBKHAN
|
May 31, 2005 |
|
SHARADAMMA Vs. SHARAD G JADAV
|
September 13, 2005 |
|
SHARADAMMA Vs. STATE OF KARNATAKA
|
April 15, 2005 |
|
Shardulsab Vs. Karnataka University
|
May 23, 2005 |
|
SHASHIKALA Vs. STATE OF KARNATAKA
|
February 18, 2005 |
|
SHETTYS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. KRISHNA BHAGYA JALA NIGAM LIMITED BANGALORE
|
September 20, 2005 |
|
SHIMOGA PISTON RINGS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
December 9, 2005 |
|
SHIVAGOUDA Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES AND HEADQUARTERS ASSISTANT FOR THE COMMISSIONER FOR CANE DEVELOPMENT AND DIRECTOR OF SUGAR
|
March 15, 2005 |
|
SHIVAJI Vs. MALAPRABHA GRAMEENA BANK DHARWAD
|
March 4, 2005 |
|
SHIVALING Vs. LAND TRIBUNAL
|
August 4, 2005 |
|
SHIVALINGESHWARA OIL MILL Vs. CHANNAVEERAPPA
|
February 11, 2005 |
|
SHIVANNA Vs. PUTTABASAVAIAH
|
December 5, 2005 |
|
SHIVANNA NAIK Vs. BANGALORE UNIVERSITY JNANA BHARATHI
|
September 28, 2005 |
|
SHIVAPPA Vs. JAMIR AHMED
|
February 25, 2005 |
|
SHRI G RAJAN Vs. UNION OF INDIA UOI
|
February 10, 2005 |
|
SHRI GOPALAKRISHNA SHETTY Vs. STATE OF KARNATAKA
|
June 23, 2005 |
|
SHRI KRISHNA TRADING COMPANY Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
December 15, 2005 |
|
SHRI R NARAYAN Vs. STATE OF KARNATAKA
|
August 24, 2005 |
|
SHRIRAM CHITS BANGALORE LTD Vs. PANCHAKSHARI
|
September 23, 2005 |
|
SHYAM TEXTILES P LTD Vs. ASSISTANT EXECUTIVE ENGINEER KEB
|
August 23, 2005 |
|
SIDDAGANGA URBAN CO OPERATIVE BANK LIMITED TUMKUR Vs. STATE OF KARNATAKA
|
February 22, 2005 |
|
SIDDAMMA MALLAPPA MANAGULI Vs. STATE OF KARNATAKARESENTED
|
October 26, 2005 |
|
SKYLINES ADVERTISING PRIVATE LIMITED BANGALORE Vs. NATIONAL AIRPORT AUTHORITY NEW DELHI
|
May 23, 2005 |
|
SMT. LAKSHAMMA Vs. B.P. THIRUMALA SETTY
|
September 19, 2005 |
|
Sou Shevanta Vs. State of Karnataka
|
April 15, 2005 |
|
SOUMI SAMUEL Vs. STATE OF KARNATAKA
|
March 21, 2005 |
|
SPARR ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
August 26, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. VYJANATH SINCE DEAD
|
March 28, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAVI
|
April 7, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MANSOORSAHEB
|
June 23, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. H.M. KRISHNA REDDY
|
December 8, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SIDDAPPA LAXMAPPA KARIYANNAVAR
|
December 7, 2005 |
|
Special Land Acquisition Officer and Assistant Commissioner, Dharwad Sub-Division Vs. Mallanagouda Kallanagouda Patil and another
|
November 24, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD DHARWAD Vs. NINGAPPA SIDDAPPA CHIKKANNAVAR ALIAS SHEATSANADI
|
February 1, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER M AND MIP Vs. MANIKRAO
|
September 2, 2005 |
|
Special Land Acquisition Officer, UKP Vs. Huliyappa and another
|
December 3, 2005 |
|
SPECIAL LAO UPPER KRISHNA PROJECT Vs. LAXMIBAI RAMAPPA RANGANNAVAR
|
May 26, 2005 |
|
SREENIVAS LAD Vs. EKANATH
|
August 22, 2005 |
|
SRI CHIKKANNA Vs. JOINT DIRECTOR, FOREST SURVEY OF INDIA, BANGALORE AND OTHERS
|
March 11, 2005 |
|
SRI RAMESHAPPA Vs. RUDRAPPA PATTANASHETTY
|
September 22, 2005 |
|
SRIDHAR SHETTY Vs. NARAYANA NAIKA
|
July 29, 2005 |
|
SRIMAULI BUILDERS BANGALORE Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE
|
September 8, 2005 |
|
SRINIDHI BAR AND RESTAURANT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
June 3, 2005 |
|
SRINIDHI SILKS AND TEXTILES SHIMOGA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
|
June 7, 2005 |
|
SRINIVAS Vs. STATE OF KARNATAKA
|
January 7, 2005 |
|
SRINIVAS JAGIRDAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
June 9, 2005 |
|
SRIPAD EKANATH GAONKAR Vs. ASSISTANT COMMISSIONER
|
October 21, 2005 |
|
STANDARD INDUSTRIAL ENGG CO Vs. BELLARY POWER INDIA P LTD
|
November 21, 2005 |
|
STATE Vs. ANTHONY NIKOLAS
|
November 21, 2005 |
|
STATE Vs. CYABRIAL
|
February 25, 2005 |
|
STATE Vs. HARSHAD
|
February 11, 2005 |
|
STATE Vs. REVANNAIAH
|
February 25, 2005 |
|
STATE BANK OF MYSORE Vs. M S SRINIVASAN
|
June 9, 2005 |
|
STATE MANAGER EMPLOYEES STATE INSURANCE CORPO GULBARGA Vs. KRANTHI KUMAR
|
January 24, 2005 |
|
STATE OF KARNATAKA Vs. BIRLA GTM ENTREPOSE LTD
|
January 19, 2005 |
|
STATE OF KARNATAKA Vs. HOTEL BANGALORE INTERNATIONAL LIMITED BANGALORE
|
January 31, 2005 |
|
STATE OF KARNATAKA Vs. M R SHANKAR
|
January 7, 2005 |
|
STATE OF KARNATAKA Vs. K C NARASEGOWDA
|
February 8, 2005 |
|
STATE OF KARNATAKA Vs. K FARID ALIAS K FARISAHEB
|
March 21, 2005 |
|
STATE OF KARNATAKA Vs. K FARID ALIAS FARISAHEB
|
March 31, 2005 |
|
STATE OF KARNATAKA Vs. M VENKATESH
|
April 12, 2005 |
|
STATE OF KARNATAKA Vs. JAYALAKSHMI WINE LAND
|
May 31, 2005 |
|
STATE OF KARNATAKA Vs. GOKULA EDUCATION FOUNDATION BANGALORE
|
May 27, 2005 |
|
STATE OF KARNATAKA Vs. P K TIMBER COMPANY
|
May 27, 2005 |
|
STATE OF KARNATAKA Vs. NINGANAGOUDA SHANKARGOUDA PATIL
|
October 19, 2005 |
|
STATE OF KARNATAKA Vs. K KRISHNA GOWDA
|
October 4, 2005 |
|
STATE OF KARNATAKA Vs. CHANNAPPA SATGIRAPPA ANDANI
|
December 20, 2005 |
|
STATE OF KARNATAKA Vs. K GANPATHI BHAT
|
December 20, 2005 |
|
State of Karnataka Vs. A. Krishnappa and another
|
November 29, 2005 |
|
STREAMLINE FINVEST Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 9, 2005 |
|
SUB REGIONAL OFFICE ESI Vs. KRISHCHAND SHETTY
|
June 7, 2005 |
|
SUBBIREDDY Vs. K N SRINIVASA MURTHY
|
August 12, 2005 |
|
SUBEDAR K PONNURANGAM Vs. UNION OF INDIA
|
January 18, 2005 |
|
SUDHAKAR PANI Vs. ASSISTANT PROVIDENT FUNDS COMMISSIONER PENSION EMPLOYEES PROVIDENT FUNDS ORGANISATION KARNATAKA REGIONAL OFFICE BANGALORE
|
April 7, 2005 |
|
SUDHIR KUMAR Vs. G LAKSHMAN
|
July 7, 2005 |
|
SUGANTHIP Vs. COMPETENT AUTHORITY AND ADMINISTRATOR MUMBAI
|
February 3, 2005 |
|
SUJATHA BABU NAKAMAN Vs. SPECIAL OFFICER CENTRALISED ADMISSION CELL BANGALORE
|
June 20, 2005 |
|
SULOCHANA TAIYESHWANTI ANKOLEKAR Vs. SUNDAR
|
January 3, 2005 |
|
SUNDARA MESTA BIN TIMMAPPA MESTA Vs. LAND TRIBUNAL KUNDAPUR
|
March 3, 2005 |
|
SUNIL Vs. MANAGEMENT OF KIRLOSKAR ELECTRIC COMPANY LTD
|
July 20, 2005 |
|
SUNIL KUMAR THAKUR Vs. STATE OF KARNATAKA
|
January 7, 2005 |
|
SUNIL VENKATESH HEGDE Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES
|
August 23, 2005 |
|
SURESH Vs. PRITHVIRAJ DHANRAJ JAIN
|
September 27, 2005 |
|
SURESH COLOUR LABS Vs. STATE OF KARNATAKA
|
November 10, 2005 |
|
SURESH NARAYAN GULAWANI Vs. VIMALABAI
|
June 30, 2005 |
|
SURYAKANT NARASINGSA JADI Vs. YALLAPPA
|
September 15, 2005 |
|
SUSHILA SIDDANA KHADE Vs. ASSISTANT COMMISSIONER BELGAUM DIVISION
|
December 1, 2005 |
|
SWATHI S PATIL Vs. UNION OF INDIA UOI RESENTED
|
December 15, 2005 |
|
SYED ABDUL SALAM Vs. CHIEF EXECUTIVE OFFICER KARNATAKA BOARD OF WAKFS BANGALORE
|
March 17, 2005 |
|
SYED AMANULLA Vs. B K VENKATESH RAJANNA S/O KOORANAIAH AND THE NATIONAL INSURANCE CO LTD
|
April 4, 2005 |
|
SYNDICATE BANK BANGALORE Vs. A RAGHUPATHY BHAT
|
October 28, 2005 |
|
T K SRIRAAPPA Vs. STATE OF KARNATAKA
|
December 15, 2005 |
|
T L KUMARASWAMY Vs. JOHN MENEZES
|
July 18, 2005 |
|
T N ANANTHA BALARAJE Vs. GUNAMBA NANJARAJE
|
June 15, 2005 |
|
T PRATHAP Vs. STATE OF KARNATAKA
|
April 21, 2005 |
|
T. Venkatesh Vs. The Karnataka Appellate Tribunal and others
|
June 29, 2005 |
|
TALAGUPPA PLYWOOD PRODUCTS P LTD Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL NEW DELHI
|
December 22, 2005 |
|
TALUKA PANCHAYATH ATHANI Vs. STATE OF KARNATAKA
|
October 17, 2005 |
|
TALUKA SHIKSHANA PRASARAKA MANDALIS C M MANAGULI ARTS COLLEGE SINDAGI BIJAPUR DISTRICT Vs. STATE OF KARNATAKA
|
January 18, 2005 |
|
TASHI DELEK GAMING SOLUTIONS PRIVATE LIMITED MUMBAI Vs. STATE OF KARNATAKA
|
March 16, 2005 |
|
TATA ADVANCED MATERIALS LTD Vs. COMMISSIONER OF CUSTOMS DEPUTY COMMISSIONER OF CUSTOMS CUSTOMS DIVISION
|
September 30, 2005 |
|
THANIYARU POOJARTHI Vs. SHEENA POOJARY SINCE DECD BY LRS
|
December 22, 2005 |
|
THE MANAGEMENT OF S.K.F. BEARINGS INDIA LIMITED Vs. MR. S.M. RAVI KUMAR AND ORS.
|
June 28, 2005 |
|
THE MANDYA DISTRICT CENTRAL CO Vs. THE STATE OF KARNATAKA
|
September 20, 2005 |
|
THIMMAIAH Vs. M MUNISWAMY
|
August 3, 2005 |
|
THIPPESHAPPA Vs. STATE
|
March 14, 2005 |
|
THOMAS PATRAO Vs. STATE OF KARNATAKA
|
June 27, 2005 |
|
THOMSON PLANTATIONS INDIA PRIVATE LIMITED Vs. SENIOR SUB REGISTRAR
|
November 10, 2005 |
|
TIPPANNA Vs. JALAL SAB
|
September 15, 2005 |
|
Tippeshappa Vs. The State of Karnataka, by Channagiri Police
|
March 14, 2005 |
|
Tobacco Board, Ministry of Commerce, Govt. of India, Bangalore and another Vs. The Central Industrial Tribunal-cum- Labour Court, Bangalore and another
|
December 3, 2005 |
|
TOTAPPA RACHAPPA INGALAHALLI Vs. GANGADHARAYYA NEELAKANTHAYYA SIRAHATTIMATH
|
February 2, 2005 |
|
TUKARAM GANU PAWAR Vs. CHANDRA ATMA PAWAR
|
July 8, 2005 |
|
TUMKUR GRAIN MERCHANTS CO OPERATIVE BANK LIMITED TUMKUR Vs. K B LINGARAJU
|
October 24, 2005 |
|
U P STATE BRIDGE CONSTRUCTION CORPORATION LTD Vs. BANGLORE DEVELOPMENT AUTHORITY
|
June 22, 2005 |
|
Ultra Tech Cement Limited Vs. Principal Secretary Department of Industries and Commerce
|
April 6, 2005 |
|
UMESH VEERABHADRAPPA MOOLIMANI Vs. VIJAY SHIVANAND TUBACHI
|
March 10, 2005 |
|
Ummakka (deceased) by L.Rs. Vs. State of Karnataka and others
|
February 24, 2005 |
|
UNION BANK OF INDIA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
|
April 4, 2005 |
|
UNION OF INDIA Vs. K M J COLLEGE OF NURSING TRUST BANGALORE
|
April 13, 2005 |
|
Union of India (UOI) and others Vs. Central Administrative Tribunal, Bangalore Bench and others
|
August 19, 2005 |
|
UNION OF INDIA UOI Vs. S M NAGARAJ
|
September 13, 2005 |
|
UNITED BREWERIES LIMITED Vs. STATE OF KARNATAKA
|
October 6, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. SYED MAHABOOD
|
September 20, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. B P POOVAVVA
|
September 21, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. DEVAIAH
|
August 30, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. PRAKASH SHANKAR GURAV
|
July 21, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. HUSSAIN SAB
|
June 13, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTHAVVA
|
June 1, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. SYED MAHABOOB
|
May 29, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. V GANGAPPA
|
July 4, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. NAGARAJA
|
July 1, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. KELUDAPPA
|
December 2, 2005 |
|
United India Insurance Co. Limited Vs. Prakash Shankar Gurav and another
|
July 21, 2005 |
|
United India Insurance Company Limited and others Vs. Hanamanthappa and others
|
July 5, 2005 |
|
UNITED INDIA INSURANCE COMPANY LIMITED GULBARGA Vs. HANAMANTHAPPA
|
July 5, 2005 |
|
UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE Vs. T D YOGITHA
|
May 31, 2005 |
|
UPPAR MALLESHAPPA Vs. STATE OF KARNATAKA
|
November 15, 2005 |
|
URC CONSTRUCTION LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASST
|
December 15, 2005 |
|
Usha P. Murari Vs. Canara Bank
|
September 29, 2005 |
|
USHA SURESH Vs. R V SHASHIDARAN
|
October 27, 2005 |
|
V A ABDUL KHADER Vs. STATE OF KARNATAKA
|
September 20, 2005 |
|
V BHUJANGA SHETTY Vs. STATE OF KARNATAKA
|
July 26, 2005 |
|
V GUNDA REDDY Vs. SECRETARY DEPARTMENT OF REVENUE
|
August 1, 2005 |
|
V HANUMANTHAIAH Vs. STATE OF KARNATAKA
|
September 27, 2005 |
|
V NARASIMHAIAH Vs. SPECIAL DEPUTY COMMISSIONER
|
August 4, 2005 |
|
V NARAYANA SWAMY Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 5, 2005 |
|
V P VIVEKANAND Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
January 19, 2005 |
|
V PRAVEEN KUMAR Vs. CHAIRMAN APPELLATE AUTHORITY CENTRAL SILK BOARD BANGALORE
|
February 10, 2005 |
|
V R MANJUNATH Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 21, 2005 |
|
V R MUZUMDAR Vs. MYSORE KIRLOSKAR LTD
|
September 27, 2005 |
|
V RAMACHANDRA RAO Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE
|
February 18, 2005 |
|
V S JOSHI Vs. N G BHAT CHITRIGI
|
December 6, 2005 |
|
V SAYEESH Vs. V B DHARMAJAH GOWDA
|
September 20, 2005 |
|
V V SIVARAM Vs. FOSECO INDIA LIMITED
|
October 20, 2005 |
|
VARADARAJU VEERAN Vs. STATE OF KARNATAKA
|
July 4, 2005 |
|
VASANTH SATYANARAYANA HEGDE Vs. MANAGING DIRECTORE KARNATAKA NEERAVARI NIGAMA LTD
|
June 20, 2005 |
|
VASAVADATTA CEMENTS Vs. STATE OF KARNATAKA
|
August 18, 2005 |
|
VEERAMADAIAH Vs. STATE OF KARNATAKA
|
June 20, 2005 |
|
VEERAMMA Vs. DEPUTY COMMISSIONER SHIMOGA
|
January 5, 2005 |
|
VEERESH Vs. SIRAJ AHMED
|
February 21, 2005 |
|
VELU Vs. NAGAPPA
|
December 13, 2005 |
|
VENKAPPA HUNASHIKATTI Vs. STATE OF KARNATAKA
|
January 4, 2005 |
|
VENKATAPPA Vs. USHA RANI
|
August 5, 2005 |
|
VENKATARAMU Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
March 10, 2005 |
|
VENKATESH Vs. T M RAMA
|
August 11, 2005 |
|
Venkatesh Acharya Vs. Hatti Gold Mines Co. Limited and another
|
October 20, 2005 |
|
Venkatesh Power Works Vs. Commissioner of Income Tax
|
June 1, 2005 |
|
VENKATRAGHVAN Vs. STATE OF KARNATAKA
|
December 12, 2005 |
|
VIBANK HOUSING FINANCE LTD Vs. NIL
|
July 13, 2005 |
|
VICTORE JOSEPH REGI M D GROUP 4 SECURITIES GUARDING LTD Vs. STATE
|
July 21, 2005 |
|
VIDYAVARDHAKA SANGHA Vs. S K JOSHI
|
June 15, 2005 |
|
VIDYAVARDHAKA SANGHA Vs. STATE OF KARNATAKA
|
March 16, 2005 |
|
Vijaya Leasing Limited Vs. State of Karnataka
|
March 29, 2005 |
|
VIJAYAKUMAR B JIRAGYAL Vs. CHIEF OF THE ARMY STAFF SECUNDERABAD
|
February 23, 2005 |
|
VIKRANT TYRES LIMITED Vs. TECHNO EXPORT FOREIGN TRADE COMPANY LIMITED
|
April 15, 2005 |
|
VINAYKUMAR SOORINJE Vs. RETURNING OFFICER TAHSILDAR MANGALORE
|
August 31, 2005 |
|
VISHNUKANTHI Vs. P SHANMUGAM
|
July 7, 2005 |
|
VIVEK NAGPAL Vs. ORIENTAL BANK OF COMMERCE NEW DELHI
|
March 28, 2005 |
|
Vyavasaya Seva Sahakari Bank Limited Vs. The State of Karnataka and others
|
November 16, 2005 |
|
WAZEERKHAN KUDACHI Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT BELGAUM
|
December 8, 2005 |
|
WEBBING AND BELTING FACTORY P LTD Vs. C M SHASHIKUMAR
|
December 5, 2005 |
|
WEST COAST PAPER MILLS LTD Vs. UNION OF INDIA UOI
|
July 4, 2005 |
|
West Coast Paper Mills Ltd., Dandeli UK and another Vs. Union of India and others
|
December 7, 2005 |
|
WIPRO TECHNOLOGIES Vs. STATE OF KARNATAKA
|
May 30, 2005 |
|
WIPRO TECHNOLOGIES Vs. STATE OF KARNATAKA
|
September 23, 2005 |
|
WOODLANDS HOTEL PRIVATE LIMITED BANGALORE Vs. KRISHNA NAYAK
|
February 3, 2005 |
|
WORKMEN Vs. KUDREMUKH IRONORE COMPANY LIMITED BANGALORE
|
March 10, 2005 |
|
Workmen of Toyota Kirloskar Motor Pvt. Ltd., and another Vs. State of Karnataka and others
|
October 24, 2005 |
|
Y ABDULLA KUNHI Vs. B IBRAHIM
|
August 10, 2005 |
|
Y BALAKRISHNA SHETTY Vs. KRISHNA NAIKA DECEASED BY LRS AND OTHERS
|
August 24, 2005 |
|
Y N KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION LTD
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July 12, 2005 |
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Y NAGAPPA Vs. P SHANUMAKANAGOUDA
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April 1, 2005 |
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Y S RAMACHANDRA RAO Vs. STATE OF KARNATAKA
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February 15, 2005 |
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Yamanavva Vs. Chandrawwa
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March 10, 2005 |
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YASHODARAIAH Vs. S B PAYIDEVARU
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December 22, 2005 |
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YASHWANTH KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
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February 10, 2005 |
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YELLAMMA Vs. SUKHDEO SINGH
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March 23, 2005 |
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YELLAPPA MUDUKAPPA ITAGI Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY HUBLI
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October 7, 2005 |
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YUKEN INDIA LTD Vs. BANGALORE EAST INDUSTRIAL WORKERS UNION
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January 5, 2005 |
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ZINDA BEGUM Vs. MUSTAQUE AHAMED
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June 23, 2005 |
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