REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A H MAHALAKSHMI Vs. JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM	October 15, 2004
A HASAN BAVA Vs. P V UPADHYA	June 11, 2004
A M E TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	August 6, 2004
A M KHAITHAN Vs. M SHESHAPPA	July 23, 2004
A MADHAVA ACHARYA Vs. STATE OF KARNATAKA	April 1, 2004
A MANAVALAGAN Vs. A KRISHNAMURTHY	April 17, 2004
A N SRINIVASA MURTHY Vs. BANGALORE ELECTRICITY SUPPLY CO LTD	October 29, 2004
A S N MURTHY Vs. UNION OF INDIA UOI	April 6, 2004
A S PATTABIRAMAN Vs. SHOBHA S HADLI	March 11, 2004
A SATHYAPAL Vs. YASMIN BANU ANSARI	February 27, 2004
A. Kannan (deceased) by L.Rs. Vs. Smt. Khatun Bee and another	April 2, 2004
A.N. Visweswaraiah Vs. Bangalore Development Authority	July 16, 2004
ABDUL KAREEM ALIAS MOHAMMED SALEEM Vs. ASSISTANT COMMISSIONER	July 14, 2004
ABDUL KHADER Vs. SRI DANDU MARIYAMMAN TEMPLE TRUST	January 23, 2004
ABDUL RAZAK Vs. STATE OF KARNATAKA	January 12, 2004
ABDUL RAZAK Vs. ASSISTANT COMMISSIONER DAVANAGERE SUB DIVISION DAVANAGERE	November 17, 2004
ABRAHAM G KARIMPANAL Vs. NIL	March 8, 2004
ACHARYA PATHASHALA EDUCATION TRUST Vs. STATE OF KARNATAKA	August 31, 2004
Additional Central Provident Fund Commissioner and another Vs. A. Narayan	November 22, 2004
ADIVELU Vs. NARAYANACHARI	December 18, 2004
AEG AKTIENGESLLSCHAFT Vs. COMMISSIONER OF INCOME TAX	March 17, 2004
AFROZ BANU Vs. NANDARAM	January 14, 2004
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER	June 24, 2004
AJITH SINGH Vs. GENERAL MANAGER MYSORE TELECOME DISTRICT	January 6, 2004
ALL INDIA VIJAYA BANK OFFICERS ASSOCIATION Vs. VIJAYA BANK BANGLORE	June 18, 2004
AMEER Vs. STATE OF KARNATAKA	July 30, 2004
AMIT VIKRAM RAINA Vs. B R AMBEDKAR MEDICAL COLLEGE	February 16, 2004
ANAND TRANSPORT MYLAPORE CHENNAI Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE	December 13, 2004
Ananth Agarbathi Co. Vs. East India Transport Agency	June 17, 2004
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GIRIRAJ N KINAGI	February 19, 2004
ANIL ROY Vs. SHANTESH GUREDDI	January 28, 2004
ANKOLA URBAN CO OPERATIVE BANK LIMITED ANKOLA Vs. STATE OF KARNATAKA	September 13, 2004
ANNEPPA CHANNAPPA SHETKAR Vs. BANDEVVA	February 23, 2004
ANSYS SOFTWARE PVT LTD Vs. STATE	July 28, 2004
ANWAR BAIG ALIAS SARDAR SAHEB Vs. ABDUL KHADIR	March 17, 2004
APPASAHEB VAMAN SHINGE Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BELGAUM DIVISION BELGAUM	November 4, 2004
APPAYYA KALLAPPA KHANADALE Vs. STATE OF KARNATAKA	January 27, 2004
ARAVINDA PARIMALA WORKS Vs. ENFORCEMENT OFFICER	July 26, 2004
ASHBI Vs. FAZIYABI	July 19, 2004
Ashok Vs. Assistant Commissioner	September 16, 2004
ASHOK KADEMANI Vs. STATE OF KARNATAKA	October 28, 2004
ASHOK MAHAJAN Vs. KAINDI INDIA PVT LTD	September 24, 2004
ASHOKA MOTORS Vs. H IBRAHIM	March 19, 2004
ASSISTANT EXECUTIVE ENGINEER Vs. ASHOK SHIVAPPA KAPALI	February 16, 2004
ASSOCIATED CEMENT CO LTD Vs. STATE OF KARNATAKA	April 13, 2004
ASSOCIATED DUPLICATOR COMPANY P LTD Vs. KARNATAKA ELECTRICITY BOARD	January 30, 2004
Authorised Officer and Deputy Conservator of Forests and another Vs. B. Ganapayya Shetty	January 12, 2004
AVASARAJA AUTOMATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 21, 2004
Avasarala Automation Ltd. Vs. Deputy Commissioner of Income Tax	January 21, 2004
Avinahs Illur Vs. Special Officer Common Entrance Test Cet Cell	November 24, 2004
B BENNARI Vs. STATE OF KARNATAKA	June 16, 2004
B D MANJUNATH Vs. STATE OF KARNATAKA	October 29, 2004
B DANMAL Vs. STATE OF KARNATAKA	February 5, 2004
B DHANRAJ Vs. CENTRAL BANK OF INDIA	March 16, 2004
B H AMAR VENKATESH Vs. SENIOR SUPERINTENDENT OF POST OFFICES	February 19, 2004
B H VASUDEVA PAI AND SONS Vs. STATE OF KARNATAKA	June 2, 2004
B L SRINIVASA GOWDA HUF Vs. ASST COMMISSIONER OF AGRICULTURAL INCOME TAX	February 25, 2004
B M ARIF Vs. BOSTON TEA INDIA LTD	March 24, 2004
B M ARIF Vs. BOSTON TEA INDIA LIMITED	March 26, 2004
B M RAJANNA Vs. K S LINGAPPA	November 24, 2004
B MANJUNATHA PRABHU Vs. C G SRINIVAS	December 18, 2004
B NAGENDRAPPA Vs. RUDRANAIKA	January 8, 2004
B PRAKASH CHAND Vs. S V GYANCHAND JAIN	January 30, 2004
B R AMBEDKAR MEDICAL COLLEGE BANGALORE Vs. UNION OF INDIA	October 7, 2004
B R AMBEDKAR MEDICAL COLLEGE BANGALORE Vs. UNION OF INDIA	August 13, 2004
B S MOHAN KUMAR Vs. B K NIRMALA	April 17, 2004
B SANKAPPA RAI Vs. K EKANANDA	February 17, 2004
B SANKAPPA RAI Vs. CENTRAL REGISTRAR OF CO OPERATIVE SOCIETIES	July 5, 2004
B SHIVANNA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT	February 21, 2004
B SRINIVAS Vs. DIRECTOR RESEARCH AND DEVELOPMENT ORGANISATION AERONAUTICAL DEVELOPMENT	April 15, 2004
B T L EDUCATION TRUST Vs. STATE OF KARNATAKA	July 26, 2004
B U UGRAPPA Vs. EXECUTIVE SECRETARY KARNATAKA STATE	January 20, 2004
B V GURUSHANTHAPPA Vs. STATE OF KARNATAKA	January 22, 2004
B V NAGARATHNA Vs. BASANAGOUDA	February 25, 2004
B V SUBBA REDDY Vs. DEPUTY COMMISSIONER	August 12, 2004
B.M. Geetha Manjappa Gowda Vs. The State of Karnataka and others	September 13, 2004
B.M. Rajashekariah Vs. State of Karnataka and others	August 4, 2004
B.V. ANANTHAPPA (DEAD) BY L.RS Vs. G. HANUMANTHAPPA	July 5, 2004
BABU SHIROLE Vs. KSHAMA BABU SHIROLE	November 26, 2004
BALAKRISHNA HATCHERIES Vs. CLARIFICATION AND ADVANCE RULING AUTHORITY	January 16, 2004
BALAPPA NARASAPPA KARADE Vs. GOVIND NARASAPPA KARADE	July 13, 2004
BAMDEVNAYAK Vs. STATE OF KARNATAKA	January 19, 2004
Bangalore Development Authority Vs. M.K. Chakrapani and another	September 1, 2004
Bangalore Development Authority and another Vs. B.B. Ramaswamy Gowda	September 16, 2004
BANGALORE EDUCATION TRUST Vs. DIRECTOR OF INCOME TAX	January 29, 2004
BANGALORE PRINTING AND PUBLISHING CO LTD Vs. SOUKAR T PREMANATH	July 28, 2004
Bangalore Turf Club Limited Vs. N Sundaraswamy	August 5, 2004
BANK OFFICERS AND OFFICIALS HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES III CIRCLE BANGALORE	November 10, 2004
BAPU Vs. YASHWANT SATTEPPA NIKAM	February 13, 2004
BASANAGOUDA Vs. LAND TRIBUNAL RALCHUK	May 11, 2004
BASANAGOUDA Vs. SOCIAL ECONOMIC CULTURAL ASSOCIATION	June 10, 2004
BASAVARAJ GUDDAPPA MALEBENNUR Vs. NINGAPPA GUDDAPPA MALEBENNUR	July 20, 2004
BASAVARAJ YELLAPPA KALGUDI Vs. KARNATAKA AYURVEDIC UNANI PRACTITIONERS BOARD	June 8, 2004
BASAVARAJ YELLAPPA KALGUDI Vs. K A U P BOARD BANGALORE	August 6, 2004
BASAVARAJA Vs. NAGAPPA	January 8, 2004
BASHIRUDDIN HALHIPPARGA Vs. RAJESHEKHAR BASAVARAJ PATIL	July 22, 2004
BASHU SAHEB Vs. VEERANAGOUDA	July 5, 2004
BENNY PAUL Vs. MANAGER PERSONNEL CENTRAL	June 3, 2004
BHAGAWAN Vs. DWARAKANATH	October 26, 2004
BHANDARI METALS Vs. STATE OF KARNATAKA	March 8, 2004
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF KARNATAKA	June 10, 2004
Bheemappa Vs. Halyanaika and others	August 31, 2004
BHIMAPPA RAMACHANDRAPPA AMATE Vs. SHRIKANT MARUTHI MIRAJAKAR	August 26, 2004
BHIMASHANKAR CO-OPERATIVE SUGAR FACTORY LIMITED Vs. SPL LAND ACQUISITION OFFICER AND ASST COMMISSIONER	August 11, 2004
BLUE NILE ADVERTISING PRIVATE LIMITED BANGALORE Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKE	October 27, 2004
BOBY MATHEW Vs. STATE OF KARNATAKA	March 15, 2004
BPL LIMITED Vs. STATE OF KARNATAKA	January 30, 2004
Branch Manager Vs. Siddappa	May 12, 2004
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SIDDAPPA	March 12, 2004
BUSINESS PROCESS OUTSOURCING INDIA PRIVATE LIMITED Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULINGS	March 10, 2004
BYRAPPA Vs. STATE OF KARNATAKA	January 5, 2004
C BASAVARAJU Vs. UNIVERSITY OF MYSORE	August 2, 2004
C CHANNE GOWDA Vs. HIGH COURT OF KARNATAKA	September 10, 2004
C J SHERI Vs. SAVITRI CHAGULE	April 13, 2004
C JAYARAM IFS Vs. UNION OF INDIA UOI	February 27, 2004
C KRISHNA Vs. UNIVERSITY OF MYSORE	November 26, 2004
C N Aswath Narayan Vs. Rajiv Gandhi University of Health Sciences	March 5, 2004
C P SRINIVAS RAO Vs. S S NAGARAJ	July 30, 2004
C S RAVISHANKAR Vs. SHOBHA RANI	November 5, 2004
C. Basavaraju Vs. University of Mysore and others	August 2, 2004
CANARA BANK Vs. CHANDRAKANT A PURANIK	June 1, 2004
CATERING INN Vs. ADDL DEPUTY COMMISSIONER	January 22, 2004
CHAIRMAN BLDE ASSOCIATION Vs. KASTURIBAI	March 12, 2004
CHAIRMAN GOGTE COLLEGE OF COMMERCE Vs. SIDDAPPA	March 1, 2004
CHAMU JINAPPA SHERI Vs. SAVITRI YESHWANTRAO CHAGULE	January 21, 2004
CHAMUNDI ROLLER FLOUR MILLS Vs. STATE OF KARNATAKA	July 28, 2004
Chandrabanda Hobli Murthedarara Sevasahakara Sangha Niyamita and others Vs. The State of Karnataka and others	July 29, 2004
CHANDU Vs. STATE	July 5, 2004
CHANNABASAYYA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES	May 28, 2004
CHANNAMMA Vs. SHANTKUMAR S O LATE MAREPPA	January 29, 2004
CHATRAPPA Vs. NIYAJ AHMED KHAN	July 16, 2004
CHEMBRA ORCHARD PRODUCE LIMITED Vs. NIL	January 7, 2004
CHIEF COMMISSIONER OF INCOME TAX Vs. SHANTAVVA	February 20, 2004
CHIEF SERCRETARY GOVT OF KARNATAKA Vs. RAMESH	April 6, 2004
CHIKKAPUTTEGOWDA Vs. PATEL DASE GOWDA	February 9, 2004
CHINNAPPA Vs. CORPORATION CITY OF BANGALORE	May 28, 2004
CHIRAMITH PRECISION Vs. DY COMMR OF CUSTOMS	March 30, 2004
Chowdappa Vs. State Of Karnataka	August 11, 2004
CITIBANK Vs. SUDEEP SINGH	March 4, 2004
CITY MUNICIPAL COUNCIL Vs. S A LATEEF	February 27, 2004
CLIFFORD GEORGE PINTO Vs. M R SHENAVA	April 8, 2004
COMATINFOSCRIVE P LTD Vs. IN RE	March 23, 2004
COMMISSIONER OF C EX Vs. SHREE KRISHNA PIPE INDUSTRIES	January 29, 2004
COMMISSIONER OF CENTRAL EXCISE Vs. SUNITHA SHETTY	September 14, 2004
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. HYDROMATIC BELGAUM PVT LTD	December 17, 2004
COMMISSIONER OF CUSTOMS, BANGALORE Vs. HMT	March 10, 2004
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LTD	March 23, 2004
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD	March 15, 2004
Commissioner of Income Tax and another Vs. Century Building Industries P. Ltd.	March 11, 2004
CONTINENTAL EXPORTERS REPTD Vs. BHAVNAGAR TEXTILES PVT LTDTD	June 10, 2004
D H VENKATA RAMAIAH Vs. STATE OF KARNATAKA	January 20, 2004
D N VENKATESH REDDY Vs. CHIEF ENGINEER B W S S B	August 24, 2004
D Narayanappa Vs. State of Karnataka	November 20, 2004
D PARTHASARATHY Vs. VINAYAPRABHA	April 15, 2004
D SANGYA NAIK Vs. DEPARTMENT OF TELECOM	October 5, 2004
D SUDHAKAR Vs. STATE OF KARNATAKA	September 28, 2004
D. Narayanaswamy and others Vs. The State of Karnataka	September 15, 2004
D. Rajendran Vs. State by Police Inspector, B.O.I.	March 4, 2004
DAKSHINA KANNADA SAHAKARI SAKKARE KARKANE LIMITED Vs. N NARAYANA SHETTY	May 25, 2004
DEPUTY CHIEF ENGINEER GAUGE CONVERSION SOUTHERN RAILWAY Vs. R S RAMANATH	April 12, 2004
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. BELLARY STEELS AND ALLOYS LIMITED	May 31, 2004
Deputy Commissioner of Commercial Taxes and others Vs. B.V. Subba Reddy	December 10, 2004
DEVAMMA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT	March 1, 2004
DEVE GOWDA Vs. STATE OF KARNATAKA CHIEF SECRETARY	March 27, 2004
DEVI Vs. PRABHAKAR	January 22, 2004
DEVINDRAPPA Vs. STATE OF KARNATAKA	January 7, 2004
DHAREPPA Vs. RENUKA	November 18, 2004
DIVISIONAL CONTROLLER NORTH EAST KARNATAKA ROAD TRANSPOART CORPO Vs. SANGAMMA	June 15, 2004
Divisional Controller, NEKRTC Vs. Sangamma and others	June 15, 2004
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GUJJAMMA	January 16, 2004
DLF UNIVERSAL LIMITED Vs. ADDITIONAL CHIEF ENGINEER	July 12, 2004
DODDAMMA Vs. MUNIYAMMA	November 24, 2004
DOOMANNASHETTY Vs. BACCHA ALIAS GOPALA SHETTY DEAD	June 30, 2004
DUNDEGOWDA Vs. ASSISTANT COMMISSIONER	September 28, 2004
DUREGAPPA Vs. STATE OF KARNATAKA	February 10, 2004
DURGAMBA MOTERS Vs. DY COMMISSIONER FOR TRANSPORT	June 15, 2004
E G SHIVANANJAPPA Vs. SHANTHA ALIAS USHADEVI	March 11, 2004
EASI TECHNOLOGIES PVT LTD Vs. S K SANNAKALEGOWDA	February 20, 2004
EHG ELEKTROHOLDING GMBH Vs. NGEF LIMITED	January 5, 2004
EL MUSTAFA EL FATHI Vs. STATE OF KARNATAKA	September 7, 2004
EMPLOYEES STATE INSURANCE CORPORATION Vs. K UTTAM CHAND JAIN	August 3, 2004
ENERCON INDIA LTD Vs. STATE OF KARNATAKA	August 18, 2004
Fakirasab Vs. Syedusab	August 11, 2004
FORBES GOKAK LIMITED Vs. J H JADHAV	April 16, 2004
FURKHAN ALI Vs. STATE OF KARNATAKA	November 25, 2004
G D MARISWAMY Vs. STATE OF KARNATAKA	June 23, 2004
G GOVINDAPPA Vs. TAYAMMA	January 28, 2004
G K VENKATASHIVA REDDY Vs. KARNATAKA STATE ROAD TRANS CORPN	August 6, 2004
G M R ARADHYA Vs. STATE OF KARNATAKA	December 2, 2004
G N NARAYANA Vs. K SHESHAGIRIYAPPA	June 14, 2004
G NANJEGOWDA Vs. STATE OF KARNATAKA	February 13, 2004
G P PILLAI Vs. STATE	November 18, 2004
G SHOUKATH Vs. V CHANDRAPRAKASH	June 24, 2004
G V RAJU Vs. L K GOWRAMMA	February 6, 2004
G V SRINIVASA IYER Vs. KHAISER JAHAN	June 1, 2004
GADIGI MARISWAMAPPA Vs. SIVAMURTHY	December 13, 2004
Ganapati @ Ganapayya Naik Vs. The State of Karnataka	January 27, 2004
GANESHAN Vs. UNION OF INDIA	June 24, 2004
GANESHAPPA Vs. KRISHNAMMA	June 30, 2004
GANJAM NAGAPPA AND SON TRUST EMBASSY SQUARE Vs. DIRECTOR OF INCOME TAX EXEMPTION	January 8, 2004
GAVADU Vs. SURESH KALLAPPA MAKAVI	November 9, 2004
GLOBE COGENERATION POWER LTD Vs. HIRANYAKESHI SAHAKARI SAKKERE KARKHANE NIYAMIT SANKESHWAR	March 16, 2004
Government Employees Housing Co operative Society Vs. State of Karnataka	August 25, 2004
GOVERNMENT OF MEGHALAYA Vs. UNDER SECRETARY TO GOVERNMENT OF KARNATAKA DEPARTMENT OF FINANCE ADMINISTRATION AND ADVANCES BANGALORE	November 17, 2004
GOVINDA NAIK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	June 1, 2004
Govindamma Vs. Thimmakka	April 6, 2004
Govt Of Meghalaya Vs. Under Secretary	November 17, 2004
GRACE SHANTHAPPA Vs. VIJAY SHROFF	April 16, 2004
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. STATE OF KARNATAKA	January 23, 2004
Gromax Papers and Boards LTD Vs. Ramgopal Paper Mills Ltd	September 2, 2004
GUDDAPPA KARIYAPPA Vs. FAKIRAPPA DURGAPPAILEKAR	March 18, 2004
Guddappa Kariyappa (Deceased) by L.Rs Vs. Fakirappa Durgappa Ilekar and others	March 18, 2004
GUNDAMMA Vs. SHIVSHARANAPPA	March 12, 2004
GURAPPA MALLAPPA KOTYAPPAGOL Vs. JAGANNATH	October 26, 2004
GURUKRUPA CO OPERATIVE HOUSING SOCIETY LIMITED BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY	December 9, 2004
H Abdul Rasheed Vs. Madrasa E Arabia	August 6, 2004
H AZIZ KHAN Vs. MUNIYAMMA	March 26, 2004
H CHANDRAPPA Vs. TOWN MUNICIPAL COUNCIL	August 11, 2004
H M MALLIKARJUNA Vs. STATE OF KARNATAKA	June 25, 2004
H M NAMRATHA Vs. JAYANTHI PRAKASH	June 4, 2004
H M PRAKASH ALIAS DALI Vs. STATE OF KARNATAKA	March 19, 2004
H M SATHYANARAYANA SETTY Vs. CHIEF COMMISSIONER OF INCOME TAX	February 25, 2004
H MUTHUNANJAIAH Vs. C G INDIRAMMA	May 27, 2004
H R SHIVA KUMAR Vs. STATE OF KARNATAKA	September 20, 2004
H RAGHAVENDRA RAO Vs. BUCKEYE CORPORATION INDIA LIMITED	March 27, 2004
H RAJAPPA Vs. HARONAHALLI GRAMA PANCHAYAT CHANNAGIRI TALUK DAVANGERE DISTRICT	November 26, 2004
H S INDIRESH Vs. N RAVI	January 22, 2004
H V KRISHNA RAO Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER SHIMOGA SUB DIVISION	March 5, 2004
HABIB Vs. JAYAMMA	July 13, 2004
HALDIRAM BHUJIAWALA LTD Vs. HALDIRAM FOODS INTERNATIONAL	August 17, 2004
Harish Hegde Vs. Rukmini Heggadathi	March 31, 2004
Harison Vs. Additional Commissioner of Commercial Taxes	December 15, 2004
HONNURI Vs. STATE OF KARNATAKA	February 9, 2004
HUNUMAN TRANSPORT COMPANY P LTD Vs. R T O	July 5, 2004
Hutti Gold Mines Co LTD Vs. H G M L Copper Units	March 27, 2004
ICICI BANK LTD Vs. SHIVMONI STEEL TUBES LTD	December 16, 2004
IJBULRAHIMAN ISMAILSAB BHAISARKAR Vs. MALLIKARJUN VEERABHADRAPPA	September 17, 2004
IMPACT COLLEGE OF EDUCATION AND APPLIED SCIENCES Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	August 18, 2004
IN RE: SHIVMONI STEEL TUBES EMPLOYEES ASSOCIATION Vs. STATE	December 13, 2004
In Re: Titan Springs Ltd. Vs.	August 2, 2004
INDIAN EDUCATION SOCIETY R REP Vs. COMMISSIONER BDA	July 29, 2004
INDIAN INSTITUTE OF SCIENCE SC ST EMPLOYEES WELFARE ASSOCIATION Vs. INDIAN INSTITUTE OF SCIENCE	June 7, 2004
INDIAN MEDICAL ASSOCIATION KARNATAKA STATE Vs. COMMISSIONER BANGALORE MAHANAGAR PALIKE	July 27, 2004
Indital Constructions Machinery LTD Vs. Deputy Commissioner of Commercial Taxes	August 5, 2004
INTELLIGENCE OFFICER D R I Vs. ARSHAD SALEEM KHAN	February 25, 2004
IRANNA Vs. MOHAMMADALI KHADARSAB MULLA	March 18, 2004
IRAPAWWA ALIAS IRAWWA Vs. CHANNABASAWWA	November 2, 2004
ISHWAR SADEPPA NANDENNAVAR Vs. STATE OF KARNATAKA	January 30, 2004
ISLAMIC ACADEMY OF EDUCATION Vs. STATE OF KARNATAKA	August 9, 2004
Isubu @ Yusuff Vs. State Represented by State Public Prosecutor and another	September 2, 2004
J BABY AMMAL Vs. P SUMITHRA DEVI AND	June 25, 2004
J Devikarani Vs. Secretary North Coorg Higher Educational Society	August 30, 2004
J M MOHAMMED SHAFIULLA Vs. M ABDUL ZAHIR	January 28, 2004
J. Baby Ammal W/o Sri Jayaram Vs. P. Sumithra Devi and D/o S. Ponnuswamy, Major	June 25, 2004
J.N. Gurappa Reddy Vs. The State of Karnataka and others	August 10, 2004
JAIN CLOTH STORES Vs. NARANGI BAI	January 28, 2004
Janakibai and another Vs. Shyamasundar Rander	July 21, 2004
JAVEED ASGAR Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	February 16, 2004
Jaya Andrews Vs. Yusuf (deceased) by L.Rs.	March 27, 2004
JAYHIND ENGINEERING Vs. STATE OF KARNATAKA	January 28, 2004
JINDAL THERMAL POWER COMPANY LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	April 8, 2004
Junjamma Vs. Bangalore Development Authority	September 30, 2004
K C AJJANNA Vs. S M NAGARAJA	February 10, 2004
K CHENNAKESAVALU Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	June 11, 2004
K DODDANAGOWDA Vs. V RAMACHANDRA REDDY	July 15, 2004
K G HADPAD Vs. REGISTRAR KARNATAKA UNIVERSITY	September 2, 2004
K M JOSEPH Vs. MARY JACOBITE SYRIAN ORTHODOX CHURCH	August 20, 2004
K M MAREGOWDA Vs. SEVEN HILLS EX IMPORT CO BANGALORE	July 26, 2004
K NARASIMHA MURTHY Vs. MANAGER ORIENTAL INSURANCE CO LTD	February 21, 2004
K P DEVAIAH Vs. STATE OF KARNATAKA	March 5, 2004
K P KRISHNAKUMAR Vs. RADHALAKSHMI AMMA	May 25, 2004
K P NATARAJ Vs. COMMISSIONER AND DIRECTOR OF FOOD AND CIVIL SUPPLIES	August 3, 2004
K R SATHYANARAYANA SHETTY Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT DAVANAGERE	November 9, 2004
K RAMALINGAM AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	March 22, 2004
K RAVIKUMAR Vs. BANGALORE UNIVERSITY	October 4, 2004
K RAVINDRANATHA SHETTY Vs. MAIRE HENGASU	February 26, 2004
K S NAGAMMA Vs. M P MANEKSHAH	March 22, 2004
K S SRINIVAS Vs. V RAMKUMAR	January 30, 2004
K SATISH KUMAR Vs. OFFICIAL LIQUIDATOR	January 30, 2004
K SRINIVASA Vs. KASHINATH	September 16, 2004
K SRINIVASA Vs. KARNATAKA ELECTRICITY BOARD	August 19, 2004
K SUSHEELA Vs. BANGALORE MAHANAGARA PALIKE	January 28, 2004
K TAUSEEF ALI Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	February 16, 2004
K VARADARAJA PAI Vs. CORPORATION BANK	March 29, 2004
K. Chandrakantha Shenoy and others Vs. The Deputy Registrar of Co-operative Societies and another	April 16, 2004
K.C. Ajjanna and another Vs. S.M. Nagaraja and others	February 10, 2004
K.M. Maregowda Vs. Seven Hills Ex-Import Corporation	July 26, 2004
K.N. Radhakrishna Vs. R.V. Bhaskar and others	July 9, 2004
K.P. Devaiah and another Vs. State of Karnataka and others	March 5, 2004
K.S.R.T.C Vs. Duttaiah and another	January 19, 2004
KALLI HUTCHA NAYAKA Vs. STATE OF KARNATAKA	March 1, 2004
KANNADA NADU PARTY Vs. ELECTION COMMISSION OF INDIA	March 29, 2004
KANORIA INDUSTRIES LTD Vs. STATE OF KARNATAKA	February 17, 2004
KANYAKUMARI VIDYA SAMSTHE Vs. STATE OF KARNATAKA	February 13, 2004
KARBA SAPPA Vs. STATE	January 12, 2004
KARIYA BOMMAGOUDA Vs. ASSISTANT COMMISSIONER	July 23, 2004
KARNATAKA ELECTRICITY BOARD Vs. NITHEN KUMAR SHETH	March 15, 2004
KARNATAKA ITHIHASA ACADEMY R Vs. STATE OF KARNATAKA	July 16, 2004
Karnataka Lorry Malikara Okkuta Vs. State Of Karnataka	August 17, 2004
KARNATAKA RAJYA SOUHARDHA SAHAKARI SAMYUKTA SAHAKARI NIYAMITHA BANGALORE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE	November 5, 2004
KARNATAKA STATE FINANCIAL CORPORATION Vs. SPAN PROJECTS PVT LTD	August 19, 2004
KARNATAKA STATE FINANCIAL CORPORATION Vs. JAYA MENON	May 25, 2004
KARNATAKA STATE INDUSTRIAL INVESTMENT DEVELOPMENT CORPORATION LTD Vs. STATE BANK OF INDIA	February 3, 2004
KARNATAKA STATE POLLUTION CONTROL BOARD Vs. STATE OF KARNATAKA	June 9, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION STAFF AND WORKERS FEDERATION	August 10, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN KSRTC STAFF AND WORKERS FEDERATION	October 28, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DUTTAIAH	January 19, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K S R T C EMPLOYEES DEATH CUM RETIREMENT BENEFIT FUND	April 16, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY	December 16, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. POOJA TRAVELS BHALKI BIDAR DISTRICT	November 17, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. C S UDAYASHANKAR	November 29, 2004
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KSRTC STAFF WORKERS FEDERATION BANGALORE	January 29, 2004
KAVERIPATNAM SUBBARAYA SETTY ANNAIAH SETTY CHARITIES TRUST Vs. S K VISWANATHA SETTY	July 22, 2004
Kempamma (Deceased) by L.Rs. Vs. M. Shivakumara and another	June 22, 2004
Kempamma and others Vs. Muniswamy M.	August 13, 2004
KENCHATHAYAMMA Vs. NIL	January 9, 2004
KHALID SALEEM Vs. MANJAIAH	March 17, 2004
KHANDELWAL BROTHERS COMPANY LIMITED Vs. G S NISAR AHMED	June 2, 2004
KHAZIA MOHAMMED MUZZAMMIL Vs. STATE OF KARNATAKA	July 9, 2004
KRISHNABAI Vs. SPECIAL LAND ACQUISITION OFFICER	July 30, 2004
KUMAR V JAHGIRDAR Vs. CHETHANA RAMATHEERTHA	January 29, 2004
KUMARI SHUBHA Vs. STATE OF KARNATAKA	June 7, 2004
KUMARI SHUBHA Vs. STATE OF KARNATAKA	May 14, 2004
Kunal Steel Corporation Vs. State Of Karnataka	August 20, 2004
KURATTI VEERAPPA Vs. STATE OF KARNATAKA	September 10, 2004
L MOHAN Vs. MOHAN NAIDU	January 9, 2004
L SHANTHAKUMARI IAS Vs. STATE OF KARNATAKA	February 6, 2004
LAKSHMANA NAIK Vs. STATE OF KARNATAKA	May 28, 2004
LARSEN AND TOUBRO LTD Vs. PRINCIPAL SECRETARY DEPT	March 16, 2004
LAXMAVVA BHIMAPPA KAMBALI Vs. SIDDROAD	June 19, 2004
LAXMI RAO Vs. UNION OF INDIA	March 3, 2004
LEELAVATHAMMA Vs. UNION OF INDIA	January 8, 2004
LIBERAL HOUSING SOUHARDHA SAHAKARA NIYAMITHA Vs. STATE OF KARNATAKA DEPT OF CO OPERATION	August 26, 2004
LIYAKHATH ALI Vs. H N LOHITHESHWAR	February 26, 2004
M A MOHD AMANULLA Vs. B R CHANDRASHEKAR	August 23, 2004
M A SREENIVASAN Vs. H V GOWTHAMA	December 9, 2004
M C NARAYANA Vs. STATE OF KARNATAKA	September 23, 2004
M C VENKATESHAPPA Vs. K N SADASHIVAIAH	February 6, 2004
M CHELUVIAH Vs. AMRUTHAMMA	August 20, 2004
M GANGAPPA Vs. DEPUTY COMMISSIONER	June 9, 2004
M JAVERILAL Vs. N ACHALRAJ JAIN	October 12, 2004
M K VENUGOPAL Vs. AWATHAMA	August 30, 2004
M M J HARSHAVARDHAN Vs. STATE OF KARNATAKA	July 26, 2004
M M MALLESHAIAH Vs. K GURURAJ	February 27, 2004
M MUNIKENCHAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT	February 3, 2004
M N NILUGAL Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA	January 27, 2004
M NARAYANSWAMY Vs. M VASU	September 1, 2004
M P KALEGOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT	September 21, 2004
M R HEERA SINGH Vs. HMT LTD	April 5, 2004
M RAMESH Vs. BANGALORE DEVELOPMENT AUTHORITY	November 30, 2004
M V CHOWDAPPA Vs. MOHAN BREWERIES DISTILLERIES LIMITED	March 19, 2004
M V DIXIT Vs. STATE OF KARNATAKA	June 18, 2004
M V RAJASHKHAR Vs. M V RAJAMMA	January 30, 2004
M.V. Rajashekhar Vs. Smt. M.V. Rajamma (deceased by L. Rs.) and others	January 30, 2004
M/S. MYSORE CEMENT LTD., (REP. BY ITS EXECUTIVE VICE PRESIDENT) Vs. VEERAIAH D/O T.G. MARIYAPPA, RETIRED JUDGE	July 28, 2004
MADHURI Vs. VENKAVVA	June 15, 2004
MAHALINGAPPA Vs. KENCHAMMA	September 16, 2004
Maharashtra Apex Vs. Nil	October 8, 2004
Mahesh Prakash Vs. The State of Karnataka and others	July 29, 2004
MALLAMMA Vs. DEPUTY COMMISSIONER HASSAN	December 1, 2004
MALLIKARJUN BASALINGAPPA BALIPADI Vs. STATE OF KARNATAKA	December 1, 2004
MANAGEMENT OF MANIPAL POWER PRESS Vs. SADANANDA DEVADIGA	March 31, 2004
MANAGER CITY CO-OPERATIVE BANK LTD Vs. STATE OF KARNATAKA	September 1, 2004
Manche Gowda Vs. State Of Karnataka	August 31, 2004
Mandya Zilla Raithara Vs. Government Of Karnatka	August 5, 2004
MANGALORE GANESH BEEDI WORKS Vs. WORKMENS REP	June 3, 2004
MANGILAL S JAIN Vs. COMMISSIONER OF INCOME TAX	January 7, 2004
MANJULA Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA	April 8, 2004
MANJULA Vs. STATE OF KARNATAKA	October 11, 2004
Mario Pereira Vs. Deputy Commissioner for Transports	December 15, 2004
MARITAMMAPPA Vs. KALAPPA	September 23, 2004
MARIYAPPA Vs. N THIMMARAYAPPA	April 1, 2004
MEDREICH STERILAB LTD Vs. UNION OF INDIA	March 30, 2004
MEHBOOB BI Vs. AIRPORT AUTHORITY	September 6, 2004
MICHAEL B FERNANDES Vs. C K JAFFER SHARIEF	February 5, 2004
Michael B. Fernandes Vs. C.K. Jaffer Sharief and others	February 5, 2004
MITHU SUJAY Vs. JT COMMR ADMN KENDRIYA VIDYALAYA SANGHATHAN	December 2, 2004
MMT INDIA PVT LTD Vs. STATE OF KARNATAKA	March 17, 2004
MOHAMMED ANWAR Vs. SABIR	March 8, 2004
MOHAMMED SALEEM Vs. STATE OF KARNATAKA	September 17, 2004
MOTOR AND GENERAL FINANCE LIMITED BANGALORE Vs. DEPUTY COMMISSIONER OF TRANSPORT BANGALORE	February 17, 2004
MUNEER AHMED SHERIFF Vs. JAVEERIA NUSRATH	June 22, 2004
MUNIGURAPPA Vs. DODDATHIMMAIAH	March 3, 2004
MUNIRAJ Vs. KARNATAKA APPELLATE TRIBUNAL	January 20, 2004
MUNISWAMAPPA Vs. MUNISWAMY ALIAS GANGAPPA	February 25, 2004
MUNIYAMMA Vs. KUMBAIAH	June 17, 2004
MVR GAS Vs. COMMISSIONER OF COMMERCIAL TAXES	February 21, 2004
MYSORE CITY CORPORATION Vs. D V RAGHURAM	December 14, 2004
MYSORE COFFEE CURING WORKS LTD Vs. STATE OF KARNATAKA	March 10, 2004
Mysore Coffee Curing Works Ltd. Vs. State of Karnataka and another	March 25, 2004
MYSORE KIRLOSKAR LIMITED Vs. STATE OF KARNATAKA	February 3, 2004
N K SUPARNA Vs. UNION OF INDIA	September 23, 2004
N KRISHNA SHETTY Vs. N MRUTHYUNJAYA	July 16, 2004
N LAKSHMINARAYANA ACHAR Vs. DISTRICT MAGISTRATE	December 17, 2004
N RANGAPPA Vs. STATE OF KARNATAKA	November 5, 2004
N S SRIKANTA SASTRY Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILY	March 24, 2004
N SAMPATH KUMAR Vs. UNION OF INDIA	November 26, 2004
N SHIVANNA Vs. DEPUTY COMMISSIONER CHAMARAJANAGAR	July 30, 2004
N SRIRAMAN Vs. UNION OF INDIA UOI	March 25, 2004
NADEEM AHMED Vs. STATE	July 30, 2004
NAGANNA B NINGAPA Vs. SHIVANNA B NIGAPPA	January 8, 2004
NAGARAJ Vs. GOWRAMMA	April 16, 2004
NAGAWWA Vs. MALLAPPA	March 15, 2004
NAIK RAJA C Vs. OIC SIGNALS RECORDS	May 25, 2004
NANDAKISHORE INDUSTRIES Vs. STATE OF KARNATAKA	December 15, 2004
NARAYANSA Vs. MEERABAI	June 17, 2004
NATHAPPA Vs. VENKATARAYAPPA BIN NARAPPA	January 5, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. SIDDU C M	February 13, 2004
NATIONAL INSURANCE COMPANY LIMITED Vs. GADIGEWWA	March 1, 2004
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED HYDERABAD Vs. STATE OF KARNATAKA	May 24, 2004
NATIONAL TEXTILE CORPORATION APKK AND M LIMITED GULBARGA Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA BANGALORE	November 22, 2004
NEELAGANGAWA Vs. BASAYYA	October 12, 2004
NEELAKANTAPPA Vs. DEPUTY COMMISSIONER	March 24, 2004
NEELESH KUMAR ALIAS NEELESH JAIN Vs. JANARDHANA	July 21, 2004
NEW INDIA ASSURANCE CO LTD Vs. BASAVVA HANUMATHA	July 27, 2004
New India Assurance Co LTD Vs. Shanta Lakshmi	January 8, 2004
NEW INDIA ASSURANCE CO LTD Vs. SHANTA LAKSHMI	November 8, 2004
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBHAS	April 17, 2004
NIJAGUNI Vs. STATE OF KARNATAKA	November 29, 2004
NIMBAPPA Vs. REGISTRAR ADMISSION AND EVALUATION KARNATAKA STATE OPEN UNIVERSITY MANASAGANGOTRI MYSORE	February 27, 2004
NIRMAL LOUIS Vs. STATE	November 3, 2004
NIRVANAPPA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT	October 6, 2004
NOEL F C PINTO Vs. MAGDELIEN MASCARENHAS	September 21, 2004
NOOLI CHANNAYYA SMARAKA Vs. STATE OF KARNATAKA	August 18, 2004
North West Karnataka Road Transport Corporation Vs. Sri. Madhav Naik and another	December 16, 2004
NRI Film Production Associates P LTD Vs. Twentieth Century Fox Film Corporation	August 18, 2004
Omni Forge Pvt LTD Vs. Assistant Commissioner Of Commercial Taxes	August 16, 2004
OMNI FORGE PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	August 23, 2004
ORIENTAL INSURANCE CO LTD Vs. YASODA M	February 26, 2004
ORIENTAL INSURANCE CO LTD Vs. K SUNDARAMMA	April 8, 2004
ORIENTAL INSURANCE COMPANY LIMITED Vs. BASANAGOUDA	February 25, 2004
OXFORD TEACHERS TRAINING INSTITUTION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	March 25, 2004
P RAJAPPA ALIAS B P RAJAPPA Vs. STATE OF KARNATAKA	April 6, 2004
P. Jayaseela Rao Vs. Union of India (UOI) and others	March 5, 2004
P. Sheshagiri Vs. The State of Karnataka and others	October 6, 2004
PADMASIVASWAMY Vs. U P VATSALA	February 4, 2004
PALI CHEMICAL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I	November 5, 2004
Panchalinga Panchappa Pattanashetti and others Vs. The Commissioner for Cane Development and Director of Sugar and others	September 1, 2004
PARUSHURAM NEMANI KUDUCHAKAR Vs. SHANTABAI RAMACHANDRA KUDUCHAKAR	June 17, 2004
Parvatevva Vs. Shivayya	September 28, 2004
PEMANAND SHETTY K Vs. STATE OF KARNATAKA	June 25, 2004
PERCY FERNANDES Vs. ANITA PATRAO	July 26, 2004
PONDS INDIA LTD Vs. STATE OF KARNATAKA	July 6, 2004
Poovappa Bangera Vs. Land Tribunal	August 20, 2004
PRAKASHA Vs. STATE	October 26, 2004
Premier Traders Vs. ACCT	March 3, 2004
PRIMARY AGRICULTURAL CREDIT CO OPERATIVE BANK LIMITED Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	January 16, 2004
PROF S N HEGDE Vs. LOKAYUKTA BANGALORE	February 4, 2004
PUTHU POOJARY Vs. DEPUTY COMMISSIONER	June 19, 2004
Puttalingamma Vs. Asst Commisisoner	August 12, 2004
PUTTAMMA Vs. H K RAMEGOWDA	January 22, 2004
QUEENS SAREE COLLECTION Vs. INCOME TAX SETTLEMENT COMMISSION	June 23, 2004
R BABU SHANKAR Vs. STATE OF KARNATAKA	February 25, 2004
R JAGANNATHA Vs. HONBLE HIGH COURT OF KARNATAKA	October 11, 2004
R Paramesh Vs. Univeristy of Agricultural Sciences	September 15, 2004
R SHAILAJA Vs. STATE OF KARNATAKA	December 30, 2004
R SHARIFF Vs. A MOHAMMED NOOR	January 9, 2004
R UMAPRASAD Vs. DEPUTY COMMISSIONER FOR DETECTION OF AND UNDER VALUATION OF STAMPS BANGALORE	January 5, 2004
RABIYA BI KASSIM M Vs. COUNTRY WIDE CONSUMER FINANCIAL SERVICE LIMITED	April 5, 2004
RACHAPPA Vs. SUJATA	December 8, 2004
RADHA ALIAS PARIMALA Vs. N RANGAPPA	March 3, 2004
RAGHOTHAMAN Vs. STATE OF KARNATAKA	February 12, 2004
Raghunathgowda Vs. Director Of D G P Karnataka State	August 30, 2004
RAHIMAN SAB Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER RAICHUR	December 15, 2004
RAHIMUNNISA Vs. BANGALORE UNIVERSITY	June 2, 2004
RAJA AFROZ Vs. STATE OF KARNATAKA	July 29, 2004
RAJA ALIAS DOSAVAL Vs. STATE	July 23, 2004
Raja Brick and Tile Industries Vs. Addl Commissioner Of Commercial Taxes	November 18, 2004
RAJASHREE CEMENT Vs. STATE OF KARNATKA	June 19, 2004
RAJASHREE CEMENT Vs. DEPUTY DIRECTOR I BANGALORE	April 17, 2004
RAJIV BHANDARY Vs. REGIONAL TRANSPORT OFFICER UDUPT	June 3, 2004
RAJU NARAYANAPPA Vs. REGISTRAR HIGH COURT OF KARNATAKA	February 19, 2004
RAMA BALAWANT HEGDE Vs. FOOD INSPECTOR NIPPANI MUNICIPALITY	February 17, 2004
RAMA BALAWANT HEGDE Vs. FOOD INSPECTOR, NIPPANI MUNICIPALITY	February 17, 2004
RAMA RALAWANT HEGDE Vs. FOOD INSPECTOR NIPPANI MUNICIPALITY	February 27, 2004
RAMACHANDRA NARAYAN NAIK Vs. STATE OF KARNATAKA	March 27, 2004
Ramachandra Narayan Naik Vs. State of Karnataka	May 27, 2004
RAMAKKA Vs. BANGALORE MAHANAGARA PALIKE	July 28, 2004
RAMAPPA Vs. STATE OF KARNATAKA	October 12, 2004
RAMESH BABULAL BAHETI Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE	January 22, 2004
Ranganatha Industries Vs. State of Karnataka	September 26, 2004
RANGANATHA INDUSTRIES Vs. STATE OF KARNATAKA	September 28, 2004
Rangappa and others Vs. R. Siddaramappa and others	January 12, 2004
RANGASWAMY Vs. T A PRABHAKAR	September 17, 2004
RAO SAHEB MAHADEV GAYAKWAD Vs. LIFE INSURANCE CORPN OF INDIA	June 8, 2004
RATHNAKALA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	June 15, 2004
RATNACHUDAMANI S UTNAL Vs. INCOME TAX OFFICER	May 25, 2004
RAVINDRA RAVINDRA VIDYA SAMSTHE REP Vs. STATE OF KARNATAKA	August 30, 2004
Ravindra Ravindra Vidya Samsthe, rep. by its Secretary and another Vs. State of Karnataka, rep. by Secretary, Department of Revenue and others	August 30, 2004
RAVINDRANATH H R Vs. SYNDICATE BANK	October 29, 2004
REVATHI SANJEEV SHETTY Vs. REGIONAL TRANSPORT OFFICER BANGALORE	November 17, 2004
Riddhi Siddhi Starch and Chemicals LTD Vs. Addl Deputy Commissioner Of Commercial Taxes	August 9, 2004
RISHABCHAND BHANSALI Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 2004
ROBIN TULI Vs. JAWAHARLAL MEDICAL COLLEGE BELGAUM	December 7, 2004
ROHLNI BAI Vs. B L RAJASHRI	July 16, 2004
ROSANE JEROME DSOUZA Vs. BHAGVANDAS GANGARAM KAMBLE	January 23, 2004
Rudra Vs. State of Karnataka	March 29, 2004
Rukhiya Begum Vs. KPSC and another	June 1, 2004
S B HALAPPANAVAR Vs. STATE OF KARNATAKA	October 27, 2004
S BALASUBRAMANIYAM Vs. P JANAKARAJU	April 29, 2004
S CHANDRAPRAKASH Vs. REGIONAL TRANSPORT OFFICER BANGALORE CENTRAL	December 9, 2004
S D SRIDHAR Vs. UNION OF INDIA	June 15, 2004
S FAIYAZ Vs. NISAR AHMED	March 23, 2004
S G CHANDRA Vs. ENFORCEMENT OFFICER E D	February 26, 2004
S G NAYAK Vs. CANARA BANK	December 3, 2004
S JAGANATHAN Vs. ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III	January 8, 2004
S K SABIR AHMED Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	July 14, 2004
S KUMARA BANGARAPPA Vs. SPECIAL DEPUTY COMMISSIONER OF DETECTION OF UNDER VALUATION OF STAMPS AND	March 18, 2004
S M SURESH Vs. G P VAMANA RAO	November 18, 2004
S MALLIGAMMA ALIAS MALLIGAVVA Vs. STATE OF KARNATAKA	November 17, 2004
S Malligamma ALIAS Malligavva Vs. State of Karnataka	January 17, 2004
S MALLIGAMMA ALIAS MALLIGAWA Vs. STATE OF KARNATAKA	October 15, 2004
S MALLIKARJUNAPPA Vs. STATE OF KARNATAKA	January 8, 2004
S MARY FATHIMA Vs. ANNA MARY VIJAYA	June 16, 2004
S MURARI Vs. STATE OF KARNATAKA	March 4, 2004
S N ASHVIN Vs. UNION OF INDIA	March 11, 2004
S N CHANDRASHEKAR Vs. STATE OF KARNATAKA	April 2, 2004
S P BOBATI Vs. MAHADEV VIRUPAXAPPA LATTI	November 19, 2004
S PUSHPA Vs. GOVERNMENT OF KARNATAKA	February 23, 2004
S THIPPERUDRAPPA Vs. STATE OF KARNATAKA	November 3, 2004
S V HIREMATH Vs. VEERABHADRAGOUDA	April 16, 2004
Sadananda Bhandarkar Vs. Shantharam Achuth Bhandarkar and another	November 8, 2004
Sadashiva Bhandary Vs. Sri. B. Sheik Mohammad	April 16, 2004
SAGAR ENTERPRISES Vs. REGISTRAR CITY CIVIL COURT	August 13, 2004
Saifulla M Vs. Karnataka Power Transmission Corporation Ltd	August 11, 2004
Salarpuria Housing (P.) Ltd. Vs. NGEF Ltd.	August 3, 2004
Salarpuria Housing Private LTD Vs. NGEF Limited	August 3, 2004
SALOT BROTHERS Vs. STATE OF KARNATAKA	January 21, 2004
SANGA REDDY Vs. BASAMMA	July 20, 2004
SANGANAGOUDA Vs. TAHSILDAR SHORAPUR GULBARGA DISTRICT	September 21, 2004
SANGAPPA Vs. ASSISTANT COMMISSIONER BIJAPUR DISTRICT	January 28, 2004
Sanjeev A Vs. Union Of India	November 23, 2004
SANJEEVAMMA Vs. G KRISHNA	February 21, 2004
SANNASOMANNARA SOMASHEKARAPPA Vs. STATE OF KARNATAKA	September 21, 2004
SANNATAMMA Vs. STATE OF KARNATAKA	February 11, 2004
SANTOSH ALIAS SANTOSHAYYA SHANTAYYA HIREMATH Vs. HUBLI DHARWAD MUNICIPAL CORPORATION	July 27, 2004
SARASWATI Vs. STATE OF KARNATAKA	February 11, 2004
SAROJAMMA Vs. K M VENKATESH	September 16, 2004
SATAPPA Vs. DEPUTY COMMISSIONER BAGALKOT DISTRICT	September 30, 2004
SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRIES BANGALORE Vs. KARNATAKA STATE TEXTILES LIMITED IN LIQUIDATION	October 15, 2004
SEEMA Vs. PRAMOD CHANDRAKANT VERNEKAR	June 23, 2004
SELVI Vs. STATE	September 10, 2004
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. VICE PRESIDENT LIC EMPLOYEES UNION	August 3, 2004
SEVA SAHAKARI BANK LIMITED Vs. STATE OF KARNATAKA	January 5, 2004
Shabirabhiyamma Vs. Sri Thimmaiah	October 4, 2004
SHAKUNTALA Vs. ASSISTANT COMMISSIONER	August 12, 2004
Shakunthala Vs. Akhila Bharatha Billawara Union	September 27, 2004
SHANKARANARAYANA CONSTRUCTION CO Vs. STATE OF KARNATAKA	March 25, 2004
Shankuntala Vs. Assistant Commissioner	August 12, 2004
SHANTALA G RAO Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION	July 30, 2004
SHANTAMMA Vs. BANGAJLORE MAHANAGAR PALIKE	October 6, 2004
SHANTHABAI B BOHI Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH GULBARGA DISTRICT	November 24, 2004
SHANTI ENTERPRISES Vs. STATE OF KARNATAKA	January 16, 2004
Sharfunnissa Vs. Deputy Commissioner	August 12, 2004
SHARMA TRANSPORTS BANGALORE Vs. STATE OF KARNATAKA	November 18, 2004
SHEKARGOUDA MALLANAGOUDA DESAI Vs. DEPUTY COMMISSIONER	July 26, 2004
SHETTYS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. KRISHNA BHAGYA JALA NIGAM LIMITED	March 1, 2004
SHIBANI MOTHA Vs. EMPLOYEESPROVIDENT FUNDS ORGANISATION BANGALORE	March 12, 2004
SHIMOGA BUS OWNERS ASSOCIATION REGISTERED SHIMOGA Vs. UNION GOVERNMENT	November 25, 2004
SHIVAJI YALLAPPA WAGMODE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI	November 22, 2004
SHIVANNA Vs. STATE	December 17, 2004
SHIVAPPA MALLAPPA JIGALUR Vs. LAND ACQUISITION OFFICER	June 1, 2004
SHIVAPRASAD RAI M Vs. VIJAYA BANK M G ROAD BANGALORE	October 27, 2004
SHREESHYLA CO-OPERATIVE INDUSTRIAL ESTATE LTD Vs. SREESHYLA GEARS AND PINIONS LTD	February 20, 2004
SHRI SHEKAR Vs. STATE OF KARNATAKA	September 16, 2004
SHRI SIDDEGOWDA Vs. MALLAMMA	January 20, 2004
SHRIMANTI Vs. KRISHNA DEVA MADIWAL	June 4, 2004
SHRIMANTI Vs. KRISHNA DEVA MADIWAL	April 29, 2004
SHRISHAILA GRANITES & MARBLES LTD. Vs. UNION OF INDIA	December 9, 2004
SIDDANAGOUDA Vs. STATE OF KARNATAKA	February 25, 2004
SIDHARAM Vs. STATE OF KARNATAKA	August 10, 2004
Silva Uddin Vs. Sri Nagaraju	September 3, 2004
SOMASEKHAR Vs. ASSISTANT COMMISSIONER KOPPAL SUB DIVISION	September 8, 2004
SOMAYYA & ORS. Vs. STATE OF KARNATAKA & ORS.	January 20, 2004
Soore Detergents Vs. D Mohanraj	July 30, 2004
SOUTHERN GAS LTD Vs. STATE OF KARNATAKA	January 5, 2004
SPECIAL LAND ACQUISITION OFFICER Vs. FAKIRAPPA MUGUBASAPPA	February 23, 2004
SPEEDWAY IMPEX Vs. BANGALORE MAHANAGARA PALIKE	July 22, 2004
Sridhar Vs. State Of Karnataka	September 13, 2004
Sridhara Vs. State of Karnataka	December 9, 2004
SRIKANTH P HUTAGEE Vs. GANGAHDAR S HUTAGEKAR	July 16, 2004
SRINGERI PRITHVIRAJ Vs. STATE OF KARNATAKA	April 12, 2004
SRINGERI PRITHVIRAJ Vs. STATE OF KARNATAKA	January 12, 2004
Srinivas V. Kini Vs. The Deputy Conservator of Forests and another	November 2, 2004
Srinivasa Elecricals Vs. Additional Commissioner	October 29, 2004
STATE Vs. AKKAMAHADEVI	November 4, 2004
STATE Vs. B GOVINDARAJU	January 6, 2004
STATE Vs. M HANEEF	January 20, 2004
STATE Vs. MANJUNATHA	March 4, 2004
STATE Vs. SHALLIGHATTADA NARAYANAPPA	March 22, 2004
STATE BANK OF INDIA Vs. T N JAYARAM	January 16, 2004
STATE BANK OF MYSORE Vs. DAKSHAYANI PREMESH	May 25, 2004
State by Gowribidanur Police Station Vs. Thimmappa and others	February 6, 2004
State by Upparpet Police Station Vs. Sampangi and others	January 14, 2004
STATE OF KARNATAKA Vs. MADIVALAPPA FAKIRAPPA KODLIWAD	May 27, 2004
STATE OF KARNATAKA Vs. VASAVADUTTA CEMENTS	June 1, 2004
STATE OF KARNATAKA Vs. SANGAM SOLVENT TEXTILES LTD	June 3, 2004
STATE OF KARNATAKA Vs. G M SUMANABAI	June 16, 2004
STATE OF KARNATAKA Vs. C S KRISHNAMURTHY	June 10, 2004
STATE OF KARNATAKA Vs. RAMESH	July 22, 2004
STATE OF KARNATAKA Vs. BINARY SYSTEMS PVT LTD	June 28, 2004
STATE OF KARNATAKA Vs. SHIVARAJ	June 25, 2004
STATE OF KARNATAKA Vs. HINDUSTAN COPPER LTD	July 26, 2004
STATE OF KARNATAKA Vs. K P THIMMAPPA	September 17, 2004
STATE OF KARNATAKA Vs. THIRUMALA DISTILLERIES	September 23, 2004
STATE OF KARNATAKA Vs. MARIGOUDA	August 25, 2004
STATE OF KARNATAKA Vs. H DASAPPA AND SONS P LTD	August 12, 2004
STATE OF KARNATAKA Vs. MANIKYA	January 5, 2004
STATE OF KARNATAKA Vs. GANGAYYA VEERAYYA GADIGEPPANAVAR	January 12, 2004
STATE OF KARNATAKA Vs. M HANEEF	January 10, 2004
STATE OF KARNATAKA Vs. THIMMAPPA	February 6, 2004
STATE OF KARNATAKA Vs. KRISHNAPPA	February 27, 2004
STATE OF KARNATAKA Vs. VENUGOPAL	March 31, 2004
STATE OF KARNATAKA Vs. T CHANDRASHEKHAR	April 7, 2004
STATE OF KARNATAKA Vs. AKKAMAHADEVI	April 11, 2004
STATE OF KARNATAKA Vs. ANNI POOJARI	December 17, 2004
STATE OF KARNATAKA Vs. ECE INDUSTRIES LIMITED	November 10, 2004
STATE OF KARNATAKA Vs. SHABBIRUDDIN NAWAZ	November 16, 2004
STEEL AUTHORITY OF INDIA Vs. VISL EMPLOYEES ASSOCIATION	June 3, 2004
SUBBAYYAJOGA NAIK Vs. NARAYANAI	June 16, 2004
SUBHASCHANDRA Vs. INDUBAI	February 3, 2004
SUNDRA BAI Vs. SONUBAI	February 25, 2004
SUNEETHA NAYAK Vs. B G HARSHADEVARA MATH	November 3, 2004
SUNILA JAIN Vs. UNION OF INDIA	March 30, 2004
SURESH Vs. MAHADEVAPPA SHIVAPPA DANANNAVAR	February 17, 2004
SURESH BACHA PUJARI Vs. BANDU S CHOUGALA	September 9, 2004
SYED ENAYATHULLA Vs. STATE OF KARNATAKA	January 6, 2004
Syed Nazeer Ahmed Vs. B Saifulla Khan	March 3, 2004
SYED PASHA Vs. STATE OF KARNATAKA	July 30, 2004
SYNDICATE BANK Vs. MAHALAXMI GINNING FACTORY	May 28, 2004
SYNDICATE BANK Vs. STATE OF KARNATAKA	January 28, 2004
T D YOGITHA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE	November 2, 2004
T K Lakshman Vs. State Of Karnataka	August 16, 2004
T L NAGENDRA BABU Vs. MANOHAR RAO PAWAR	December 16, 2004
T S RAGHAVAN Vs. APPROPRIATE AUTHORITY	April 5, 2004
T S SUBBARAJU Vs. T A SHIVARAMA SETTY	April 1, 2004
T SHANKARE GOWDA Vs. RETURNING OFFICER KERAGODU EDUCATION SOCIETY	September 22, 2004
T SRIJNIVASAN Vs. STATE	June 15, 2004
T SUSHEELA Vs. STATE	April 8, 2004
TAM TAM PEDDA GURUVA REDDY Vs. STATE OF KARNATAKA	September 16, 2004
TARA A PRABHU Vs. STATE OF KARNATAKA	December 17, 2004
TARALABALU JAGADGURU EDUCATION SOCIETY SIRIGERE CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA	December 14, 2004
THAMANNA SHIVALINGAPPA TELI Vs. STATE OF KARNATAKA	March 26, 2004
THAMMAIAH CHARI Vs. STATE OF KARNATAKA	February 9, 2004
Thimmamma Vs. Executive Officer	August 31, 2004
TIMBER MERCHENTS ASSOCIATION Vs. GOVT OF KARNATAKA	September 17, 2004
Titan Springs Limited In Liquidation Vs. Nil	August 2, 2004
Torgal Distilleris Pvt LTD Vs. Deputy Commissioner Of Commercial Taxes Assessment	March 29, 2004
TOWNSHIP ENTERPRISES BANGALORE Vs. STATE OF KARNATAKA	November 16, 2004
TULSAMMA Vs. JAGANNATH	August 2, 2004
U G SRINIVASA RAO Vs. VINAYKUMAR S RAO	March 24, 2004
U.B.M.C. Trust Association and Coorg Vs. The Land Tribunal and others	October 27, 2004
UGAR SUGAR WORKS LIMITED Vs. STATE OF KARNATAKA	April 16, 2004
UGAR SUGAR WORKS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	June 16, 2004
UNION OF INDIA Vs. ESKAY TOURS AND TRAVELS	April 17, 2004
UNION OF INDIA Vs. UNNI MENON	April 12, 2004
UNION OF INDIA Vs. C SUBBA REDDY	February 6, 2004
UNION OF INDIA AND OTHERS Vs. G. MAHESWARAPPA AND OTHERS	December 3, 2004
UNION OF INDIA UOI Vs. K MURUGESAN	March 25, 2004
UNION OF INDIA UOI Vs. W R SARODE	March 31, 2004
UNION OF INDIA UOI Vs. V B PUJARI	December 3, 2004
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHEELA	January 9, 2004
UNITEDINDIA INSURANCE CO LTD Vs. SYED MAHABOOB	September 20, 2004
URBAN DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA	April 13, 2004
V B Ramakrishna Vs. Bangaramma	March 26, 2004
V MAHADEVA Vs. MANAGING DIRECTOR	June 3, 2004
V N KRISHNA RAO Vs. TURNKEY CONSTRUCTIONS P LTD	April 17, 2004
V PRAKASH Vs. STATE OF KARNATAKA	November 30, 2004
V S MUNIRATHANAM Vs. P SUNDARAM	January 8, 2004
V SATYANARAYANA Vs. SANDEEP ENTERPRISES	September 16, 2004
V SHIVANANDA KUMAR Vs. S GURUSIDDAPPA	August 3, 2004
VANITHA K BHAT Vs. SMS SOFTWARE PVT LTD	July 28, 2004
VARADARAJA PAI K Vs. CORPORATION BANK	March 20, 2004
VARADARAYA NAYAK Vs. STATE OF KARNATAKA	January 7, 2004
VATTIKOTI KANTAMMA Vs. T SURYANARAYANA	April 8, 2004
Veerabhadraiah Vs. Land Tribunal	August 10, 2004
VEERABHADRAPPA Vs. MANAGER STATE BANK MYSORE BANGALORE	March 4, 2004
VENKATARAMANAPPA Vs. NARASAIAH	February 5, 2004
Venkataravanaji Vs. State of Karnataka	September 21, 2004
VENKATESH ALIAS TIGER VENKATESH ALIAS ENGLISH VENKATESH Vs. STATE	November 25, 2004
VENKATESH GURURAO KURATTI Vs. SYNDICATE BANK	April 16, 2004
Venkateshwara Engineering Works Vs. Additional Commissioner Of Commercial Taxes	October 29, 2004
VERANNA VEERABHADAPPA KORIHALLI Vs. DISTRICT REGISTRAR	September 29, 2004
VIDYA RAMAKRISHNAIAH Vs. R N VIKRAM	July 30, 2004
VINAYAK Vs. SUHAS PADMAKAR ASUKAR	August 12, 2004
VINAYAKA DEV IDAGUNJI HONNAVAR Vs. SHIVARAM	January 28, 2004
VISHAKANTIAIAH T N Vs. MANATEMENT OF MYSORE PERTO CHEMICALS LTD	February 9, 2004
VISWANATHA RAO B Vs. MANAGEMENT OF CANARA BANK HEAD OFFICE	October 12, 2004
VITTAL JANARDHAN JADHAV Vs. COMMISSIONER OF INCOME TAX	January 23, 2004
VITTAL POOJARY Vs. S J YATISH	January 16, 2004
VITTAL POOJARY Vs. S J YATISH	January 6, 2004
VOLTAS LIMITED Vs. STATE OF KARNATAKA	January 30, 2004
WELCOMEGROUP WINDSOR MANOR SHERATON Vs. STATE OF KARNATAKA	April 6, 2004
WHIRLPOOL OF INDIA LTD Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULING VINIJYA THERIGE KARYALAYA	January 20, 2004
Y N GANGADHARA SETTY Vs. KARNATAKA MILK FEDERATION	March 31, 2004
Y RAJENDRA DEPUTY COMMISSIONER OF INCOME TAX Vs. KHODAY ESHWARSA AND SONS	February 17, 2004
Y VENKATASWAMY REDDY Vs. BANGALORE UNIVERSITY	January 29, 2004
Y. Rajendra, Deputy Commissioner of Income Tax Vs. Khoday Eshwarsa and Sons and others	February 17, 2004
YASHODAMMA H S Vs. COMMON CADRE COMMITTEE FOR KARNATAKA	May 25, 2004
Yashwanth Bhandary Vs. State Of Karnataka	July 29, 2004
YELLAPPA Vs. STATE OF KARNATAKA	August 3, 2004
YENEPOYA MINERALS Vs. MAHARASHTRA APEX CORPORATION	January 5, 2004
YENEPOYA MINERALS AND GRANITES LIMITED Vs. MAHARASHTRA APEX CORPORATION LIMITED	February 5, 2004
ZAREENA TAJ Vs. KHURMATHUNNISA	March 4, 2004
Zeenath Banu Vs. Assistant Commissioner	August 4, 2004

Year 2004 of HIGH COURT OF KARNATAKA

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