|
A AHALYAMMA Vs. STATE OF KARNATAKA
|
November 24, 2003 |
|
A ANANDAN Vs. ABDUL AZEEZ
|
October 17, 2003 |
|
A BIHARI Vs. STATE OF KARNATAKA
|
December 12, 2003 |
|
A G CHANDRAPPAGOL Vs. ASSISTANT EXECUTIVE ENGINEER GHATAPRABHA RIGHT BANK CANAL CONSTRUCTION SUB DIVISION 1 BENGAUM DISTRICT
|
October 21, 2003 |
|
A G D REDDY Vs. STATE BANK OF INDIA
|
November 12, 2003 |
|
A J C ESTATES Vs. COFFEE BOARD
|
March 12, 2003 |
|
A J SHETTYANDCO P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
|
August 19, 2003 |
|
A M MALLEGOWDA Vs. KARIYAPPA GOWDA
|
October 16, 2003 |
|
A S GUPTA Vs. V RAMACHANDRA NAIDU
|
February 11, 2003 |
|
A S MANI Vs. UNION OF INDIA
|
July 25, 2003 |
|
A S MUSHTAQ ALI Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 11, 2003 |
|
A S SUCHITRA Vs. K RATHNAKARA RAO
|
July 25, 2003 |
|
A V PURUSHOTAM Vs. N K NAGARAJ
|
June 5, 2003 |
|
A VASANTH KUMAR Vs. STATE OF KARNATAKA
|
July 14, 2003 |
|
A VASANTH KUMAR Vs. STATE OF KARNATAKA
|
December 19, 2003 |
|
A. Ahalayamma Vs. The State of Karnataka and others
|
November 24, 2003 |
|
A.R. Parashuram Rao and another Vs. Kamalamma and others
|
December 15, 2003 |
|
ABDUL KHADER Vs. UNION OF INDIA
|
August 20, 2003 |
|
ABDUL KHALEEL Vs. STATE
|
October 9, 2003 |
|
ABDUL MUNAF CHOUDHARI Vs. STATE OF KARNATAKA
|
August 18, 2003 |
|
Abdul Raheman Vs. The State of Karnataka
|
September 16, 2003 |
|
ABDUL REHMAN Vs. STATE OF KARNATAKA
|
March 5, 2003 |
|
ABDUL SAMMAD Vs. ILYAS AHMED PASHA
|
December 1, 2003 |
|
ABDULAZIZ MOHAMMAD ISAQ KOTHIWALE Vs. ISMAILBEG KASHIMBEG MIRAZ
|
July 28, 2003 |
|
ACHUTHA A Vs. RAMA SAHAKARA SAKKARE KARKHANE LIMITED
|
August 29, 2003 |
|
ADVOCATE GENERAL HIGH COURT OF KARNATAKA BANGLORE Vs. CHIDAMBARA
|
July 30, 2003 |
|
AFZA TEACHERS TRAINING INSTITUTE Vs. REGIONAL DIRECTOR BANGALORE
|
April 17, 2003 |
|
AGARIKA SEVA TRUST Vs. STATE OF KARNATAKA
|
April 17, 2003 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHYAM PRASAD
|
April 16, 2003 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF KARNATAKA
|
September 24, 2003 |
|
AJANTHA CATERERS Vs. STATE OF KARNATAKA
|
October 15, 2003 |
|
AJEET Vs. SUNNABASAPPA
|
June 25, 2003 |
|
AJIT KUMAR BHOOPAL KAMBLE Vs. KARNATAKA UNIVERSITY
|
November 24, 2003 |
|
AKHTAR HUSSAIN DELVI Vs. STATE OF KARNATAKA
|
April 1, 2003 |
|
AKKAMMA Vs. NARAYANA T AMIN
|
October 16, 2003 |
|
AKKI VIRUBHADRAPPA Vs. STATE OF KARNATAKA
|
February 18, 2003 |
|
ALI AGRO EXTRACT PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
October 7, 2003 |
|
AMEERJAN Vs. STATE OF KARNATAKA
|
November 18, 2003 |
|
AMMAYYAMMA Vs. STATE OF KARNATAKA MYSORE
|
January 22, 2003 |
|
ANANDA PANGALA Vs. T R JAGANNATH
|
April 8, 2003 |
|
ANANTH ENGINEERING WORKS Vs. KARNATAKA ELECTRICITY BOARD
|
October 7, 2003 |
|
ANIL DAS Vs. STATE
|
March 27, 2003 |
|
ANIL KAMATH Vs. VASU NAIK N
|
May 4, 2003 |
|
ANNAPURNA Vs. STATE
|
January 21, 2003 |
|
ANNAPURNA Vs. STATE OF KARNATAKA
|
October 13, 2003 |
|
ANNEPPA Vs. TAHSILDAR TQ HUMNABAD DIST BIDAR
|
October 8, 2003 |
|
APOLINE MARCEL D SOUZA Vs. STATE OF KARNATAKA
|
November 24, 2003 |
|
APPAJI Vs. M KRISHNA
|
December 17, 2003 |
|
ARALIKOTRAPPA Vs. STATE OF KARNATAKA
|
July 25, 2003 |
|
AROGYANAGAR CO-OPERATIVE HOUSING SOCIETY LTD Vs. FAKIRAGOUDA
|
March 21, 2003 |
|
ARUN KUMAR AGARWAL Vs. RADHA ARUN
|
September 12, 2003 |
|
ASEA BROWN BOVERI LIMITED Vs. BOVING FOURESS LIMITED
|
June 27, 2003 |
|
ASHABI B TAKKE Vs. BASHASAB TAKKE
|
January 7, 2003 |
|
ASHOK KUMAR P Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
January 30, 2003 |
|
ASHOK SHAMANNA Vs. NAYEEM KHAN
|
March 6, 2003 |
|
ASHWIN KUMAR Vs. STATE
|
December 19, 2003 |
|
ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER Vs. KURSHEED BEGUM
|
January 2, 2003 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. C N ANANTHRAM
|
December 17, 2003 |
|
ASSISTANT COMMR AND LAND ACQUISITION OFFICER Vs. SHAM RAO
|
September 26, 2003 |
|
ASSISTANT EXECUTIVE ENGINEER Vs. J MAHADEVAIAH
|
November 7, 2003 |
|
ASSISTANT EXECUTIVE ENGINEER P W D Vs. KANATAKA STATE GOVERMENT DAILY WAGE EMPLOYEES FEDERATION
|
October 31, 2003 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF KARNATAKA
|
October 22, 2003 |
|
ASST COMMISSIONER AND LAO KARWAR Vs. MAHABALESHWAR BATU NAIK
|
July 11, 2003 |
|
ATRIA CONVERGENCE TECHNOLOGIES PVT LTD Vs. STATE OF KARNATAKA
|
November 28, 2003 |
|
AVASARALA AUTOMATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX BANGALORE
|
September 19, 2003 |
|
B BALACHANDRA RAI Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
|
February 3, 2003 |
|
B C RAMAKRISHNA Vs. STATE OF KARNATAKA
|
January 16, 2003 |
|
B C SHIVANNE GOWD Vs. HINDUSTAN PAPER CORPORATION LIMITED
|
June 16, 2003 |
|
B C SRINIVAS Vs. N M PRASAD
|
October 23, 2003 |
|
B G DEVARAJU Vs. M R CHANDRASHEKARA
|
October 23, 2003 |
|
B GEETAMMA Vs. GULFOM
|
June 4, 2003 |
|
B GEETAMMA Vs. GULFOM
|
January 30, 2003 |
|
B K NAGARAJ Vs. UNION OF INDIA
|
August 21, 2003 |
|
B KRISHNA BHAT Vs. STATE OF KARNATAKA
|
August 12, 2003 |
|
B KRISHNA BHAT Vs. STATE OF KARNATAKA
|
March 6, 2003 |
|
B L SHINDHE Vs. B SHAMACHAR ALIAS SHAMANNA
|
December 18, 2003 |
|
B M KRISHNAPPA GOWDA Vs. STATE OF KARNATAKA
|
January 31, 2003 |
|
B N PANDURANGA SHET Vs. S N VIJAYALAXMI
|
April 1, 2003 |
|
B PRAKASH CHAND Vs. S V GYANCHAND JAIN
|
December 10, 2003 |
|
B RAZIA RAZAK Vs. DISTRICT REGISTRAR PREVENTION OF UNDERVALUATION OF THE INSTRUMENTS BANGALORE
|
June 12, 2003 |
|
B S ANNAPURNA Vs. KUMAR ASWAMY
|
September 11, 2003 |
|
B S CHANDRAPPA Vs. SHOBHA
|
February 27, 2003 |
|
B S NAZIR HASSAN KHAN Vs. ASWATHANARAYANA RAO
|
September 19, 2003 |
|
B S PARASHIVAIAH DEAD Vs. STATE OF KARNATAKA
|
July 30, 2003 |
|
B V KYARAKATTI Vs. SATTAPPA SHAMBAPPA GOMADI
|
June 6, 2003 |
|
B YESHWANTH KUMAR Vs. STATE OF KARNATAKA
|
December 19, 2003 |
|
B.J. Prabhakar Vs. Smt. S.A. Venagadamma (deceased) by L.Rs. and another
|
November 28, 2003 |
|
B.V. Kyarakatti Vs. Sattappa Shambappa Gomadi (Deceased) by L.Rs
|
June 6, 2003 |
|
BABU GOWDA Vs. H ISHWARAPPAYYA
|
February 13, 2003 |
|
BABU SHANTHAPPA SHEIT Vs. GURU GANGAPPA SHIET
|
March 21, 2003 |
|
Babubali Hanamantappa Ijari Vs. Smt. Shalinibai (deceased) by L.Rs.
|
October 23, 2003 |
|
BABULAL Vs. K SHARADAMMA
|
February 24, 2003 |
|
BAHAR ENTERPRISES Vs. STATE OF KARNATAKA
|
July 15, 2003 |
|
BALAKRISHNA Vs. STATE
|
August 5, 2003 |
|
BALAKRISHNA BREEDING FARMS PVT LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 1, 2003 |
|
BALAKRISHNA N SHETTY Vs. B K IBRAHIM
|
January 29, 2003 |
|
BALAPPA Vs. STATE OF KARNATAKA
|
November 10, 2003 |
|
BANGALORE BULLION TRADERS Vs. MINERALS AND METAL TRADING CORPORATION LIMITED
|
February 21, 2003 |
|
BANGALORE CLUB Vs. ENTERTAINMENT TAX OFFICER
|
November 28, 2003 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. P ANJANAPPA
|
January 7, 2003 |
|
Bangalore Development Authority Commissioner Bangalore Vs. Vysya Bank Ltd
|
February 23, 2003 |
|
BANGALORE INSTITUTE OF DENTAL SCIENCES Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
November 14, 2003 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. K R MAHALINGAIAH
|
January 28, 2003 |
|
BANGALORE PRINTING AND PUBLISHING CO LTD Vs. SOUKAR T PREMNATH
|
October 22, 2003 |
|
BANGALORE UNIVERSITY Vs. K S GURUMURTHY
|
March 11, 2003 |
|
BANK MUSCAT SAOG Vs. STATE
|
October 27, 2003 |
|
BANK OFFICERS CO OPERATIVE HOUSING SOCIETY Vs. STATE OF KARNATAKA
|
March 11, 2003 |
|
BANUBAI Vs. SHIVASHARANAPPA
|
March 20, 2003 |
|
BARAKUR LAXMAN SETTY Vs. DIVISIONAL TRAFFIC CONTROLLER
|
July 30, 2003 |
|
BASAMMA Vs. SAYAMMA
|
April 8, 2003 |
|
BASAMMA Vs. STATE OF KARNATAKA
|
March 4, 2003 |
|
BASAMMA Vs. TALUKA LEGAL SEVICES COMMITTEE
|
February 11, 2003 |
|
BASAPPA ALIAS BASAVARAJ Vs. STATE GANDHI CHOWK POLICE BIJAPUR
|
July 28, 2003 |
|
Basappa Ningappa Banakar Vs. Land Tribunal and others
|
January 27, 2003 |
|
BASAPPA VEERABHADRAPPA HURAKADLI Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
February 28, 2003 |
|
BASAVARAJEGOWDA Vs. MAHATMA GANDHI VIDHYA PEETA TRUST
|
September 11, 2003 |
|
BASAWANAPPA Vs. NANA RAO
|
August 13, 2003 |
|
BASAWARAJAPPA Vs. GOURAMMA ALIAS SHAKUNTALA BAI
|
February 18, 2003 |
|
BASETTAPPA FAKIRAPPA KADAGAD Vs. STATE OF KARNATAKA
|
September 24, 2003 |
|
Baswarajappa and others Vs. Smt. Gouramma @ Shakunatala Bai and others
|
February 18, 2003 |
|
BAURAMMA Vs. SIDDAPPA JEEVAPPA PATARAD
|
January 7, 2003 |
|
BEACON INDUSTRIES BANGALORE Vs. ANUPAM GHOSH
|
September 8, 2003 |
|
BELGAUM DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. REGISTRAR
|
June 3, 2003 |
|
BENEDICT NAZRETH Vs. LAWRENCE NAZRETH
|
March 18, 2003 |
|
BHAGAVA Vs. KADASIDDESHWARA TRADING COMPANY
|
December 1, 2003 |
|
BHAGIRATHI Vs. SHARATH CHANDRA
|
December 16, 2003 |
|
BHARAMAVVA Vs. STATE OF KARNATAKA
|
January 9, 2003 |
|
BHARATH HEAVY ELECTRICALS LIMITED NEW DELHI Vs. BHARATH HEAVY ELECTRICALS LIMITED SUPERVISORY STAFF ASSOCIATION ELECTRONICS DIVISION BANGALORE
|
May 26, 2003 |
|
BHARATH TIMBER and CONSTRUCTION COMPANY HUBLI Vs. STATE OF KARNATAKA
|
July 17, 2003 |
|
BHARATI PVT EDUCATION SOCIETY DEVANGA PET ANEKAL TOWN BANGALORE DISTRICT Vs. STATE OF KARNATAKA
|
October 9, 2003 |
|
BHAVANI AGENCIES BANGALORE Vs. G C COLOUR LAB
|
September 10, 2003 |
|
BHEL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
February 17, 2003 |
|
BHIMAPPA BHAGAPPA BHARMANNAVAR Vs. STATE OF KARNATAKA
|
January 23, 2003 |
|
BHIMASHANKAR Vs. STATE OF KARNATAKA
|
September 3, 2003 |
|
BHIMAVVA Vs. SHANKAR ALIAS ADYA
|
August 14, 2003 |
|
BHIMAVVA Vs. SHANKAR
|
December 11, 2003 |
|
BHUWALKA STEEL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 18, 2003 |
|
BIJAPUR MAHALAXMI URBAN CO OPERATIVE CREDIT BANK LTD Vs. MOHAN KAMALAKAR
|
January 28, 2003 |
|
Bijapur Mahalaxmi Urban Co-operative Credit Bank Limited Vs. Mohan Kamalakar Sindgikar and others
|
January 28, 2003 |
|
BILT CHEMICALS LIMITED Vs. C B E & C , NEW DELHI
|
February 25, 2003 |
|
BINFO ELECTRONICS Vs. BHARAT SANCHAR NIGAM LTD
|
October 13, 2003 |
|
BISHENDAS Vs. DIVNL COMMR VISHWESHWARAIAH CENTRE
|
January 23, 2003 |
|
BORAIAH ALIAS PUJARI BORAIAH Vs. STATE
|
November 11, 2003 |
|
BPRL FINE CHEMICALS PVT LTD Vs. STATE OF KARNATAKA
|
December 2, 2003 |
|
BRANCH MANGER NATIONAL INSURANCE CO LTD Vs. HAMZA
|
September 5, 2003 |
|
BRINDAVAN PHOSPHATES PVT LTD Vs. K S P C BOARD BANGALORE
|
July 3, 2003 |
|
BRIPRANIL INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 2, 2003 |
|
BUDAVANAT SUBRAYA PALEKAR Vs. BABU VAJRA CHANDAVARKAR
|
February 20, 2003 |
|
BUREAU OF INDIAN STANDARDS Vs. JANAK RAJ
|
September 26, 2003 |
|
C G AMANULLA KHAN Vs. ANWAR KHAN
|
September 2, 2003 |
|
C M AIYANNA Vs. STATE OF KARNATAKA
|
January 22, 2003 |
|
C SESHA REDDY Vs. T BASAVANA GOUD
|
February 20, 2003 |
|
C SOME GOWDA Vs. C RANGA RAO
|
December 3, 2003 |
|
C.M. Aiyanna Vs. State of Karnataka and others
|
January 22, 2003 |
|
CAN FIN HOMES LTD Vs. A VITTAL MURTHY
|
June 24, 2003 |
|
CANTONMENT BOARD BELGAUM Vs. ASIF ALIM SAIT
|
January 23, 2003 |
|
CASCADE SYSTEMS Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
CAUVERY GRAMEENA BANK MYSORE Vs. R JANARDHANA NAIDU
|
January 30, 2003 |
|
CENTRAL SILK BOARD Vs. G S SHIVAPRAKASH
|
April 7, 2003 |
|
CENTRE FOR DEVELOPMENT OF TELEMATCS NEW DELHI Vs. D SURESH
|
August 5, 2003 |
|
CENTRE FOR DEVELOPMENT OF TELEMATICS Vs. H R PATHASARATHY
|
June 19, 2003 |
|
Centre for Development of Telematics (An Autonomous Body of the Government of India, Ministry of Communications) Vs. D. Suresh and others
|
August 5, 2003 |
|
CHAIRMAN Vs. H OMKARAPPA
|
January 29, 2003 |
|
CHAKRAPANI VYPAR PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 5, 2003 |
|
CHANDRAGIRI CONSTRUCTION COMPANY Vs. KARNATAKA SLUM CLEARANCE BOARD
|
April 17, 2003 |
|
CHANDRAMMA Vs. STATE OF KARNATAKA
|
February 14, 2003 |
|
CHANDRAPPA Vs. D DUGGAPPA
|
June 11, 2003 |
|
CHANDRASHEKAR B KAMBARA Vs. BANGALORE UNIVERSITY
|
April 3, 2003 |
|
CHANNABASAPPA YALLAPPA KARADDI Vs. HANAMAPPA CHANNABASAPPA KARADDI
|
March 20, 2003 |
|
CHANNEGOWDA Vs. STATE OF KARNATAKA
|
January 16, 2003 |
|
CHETHANA RAMATHEERTHA Vs. KUMAR V JAHGIRDAR
|
January 27, 2003 |
|
CHIEF CONTROLLING AUTHORITY INSPECTOR GENERAL OF REGISTRATION and COMMISSIONER OF STAMPS BANGALORE Vs. TEXAS INSTRUMENTS INDIA LIMITED
|
September 18, 2003 |
|
CHIEF GENERAL MANAGER Vs. K GURURAJAN
|
September 22, 2003 |
|
CHIKKABORAIAH Vs. STATE OF KARNATAKA
|
July 23, 2003 |
|
Chikkamma and others Vs. Smt. Laxmi Shedthi and another
|
July 1, 2003 |
|
CHIKKAMUNIYAPPA Vs. CHIKKAPPAIAH
|
June 19, 2003 |
|
CHINNAMMA Vs. R VENKATASWAMY
|
June 18, 2003 |
|
CHINNATHAMBI Vs. N VEERAPPA
|
November 14, 2003 |
|
CHUNILAL B SHAH Vs. SHANTHA KUMARI
|
March 26, 2003 |
|
Circle Inspector of Police, Madikere Rural Police Station Vs. Chathoorana Devaikah and others
|
July 15, 2003 |
|
CIT Vs. BHOOPALAM COMMERCIAL COMPLEX AND INDUSTRIES P LTD
|
January 30, 2003 |
|
COMMISSIONER BANGALORE CITY CORPORATION Vs. PEOPLES CHARITY FUND
|
December 3, 2003 |
|
COMMISSIONER HUBLI DHARWAD MUNICIPAL CORPORATION Vs. SHRISHAIL
|
July 22, 2003 |
|
COMMISSIONER OF C. EX. Vs. AQUAMALL WATER SOLUTIONS LTD.
|
November 19, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRONIC RESEARCH LTD
|
April 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GRAIN MERCHANTS CO OP BANK LTD
|
October 22, 2003 |
|
Commissioner of Income Tax and another Vs. The Grain Merchants Co-operative Bank Ltd.
|
October 22, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. SATISH CHANDRA HEGDE FAMILY TRUST
|
July 2, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. MAMTA ENTERPRISES
|
October 30, 2003 |
|
CONSOLIDATED COFFEE LTD Vs. DISTRICT REGISTRAR KODAGU SB
|
September 16, 2003 |
|
CORPORATION OF CITY OF MANGALORE Vs. SAPTAGIRI HOTELS P LTD
|
February 17, 2003 |
|
Corporation of City of Mangalore Vs. Sapthagiri Hotels (Private) Limited
|
February 17, 2003 |
|
CORPORATION OF THE CITY OF BANGALORE Vs. SUDHA V REDDY
|
January 8, 2003 |
|
Corporation of the city of Bangalore and others Vs. Smt. Sudha V. Reddy and others
|
January 8, 2003 |
|
D C RAMESH Vs. STATE OF KARNATAKA
|
August 1, 2003 |
|
D HEMACHANDRA SAGAR Vs. D PRITHVIRAJ
|
August 13, 2003 |
|
D K THARADEVI SIDDHARTHA Vs. ELECTORAL REGISTRATION OFFICER
|
November 20, 2003 |
|
D K THARADEVI SIDDHARTHA Vs. D VIJAYA MALLAYA
|
November 20, 2003 |
|
D P MEHTA Vs. STATE OF KARNATAKA
|
August 13, 2003 |
|
D S GHAI Vs. STATE OF KARNATAKA
|
November 5, 2003 |
|
D S SRINIVAS Vs. INCOME TAX OFFICER
|
March 27, 2003 |
|
D VENKATESH Vs. BANGALORE UNIVERSITY JNANA BHARATHI CAMPUS
|
March 13, 2003 |
|
D. Krishnamurthy Vs. Devatha Saree Sadan and others
|
August 13, 2003 |
|
D. NATARVALI Vs. STATE OF KARNATAKA AND OTHERS
|
October 29, 2003 |
|
D.C. Ramesh and others Vs. State of Karnataka and others
|
August 1, 2003 |
|
DALAPPA Vs. BANGALORE UNIVERSITY
|
February 6, 2003 |
|
DALJITH SINGH GHAI Vs. STATE
|
November 5, 2003 |
|
DAMAWWA Vs. CHAAIMAN LAND TRIBUNAL BASAVANA
|
August 19, 2003 |
|
DAMODAR RICE INDUSTRIES REP Vs. STATE OF KARNATAKA
|
October 14, 2003 |
|
DARGA ESTATE COMMITTEE KUDACHI BELGAUM Vs. STATE OF KARNATAKA
|
February 21, 2003 |
|
DARGA HAZARAT ATAULLA SHAH Vs. KARNATAKA WAKF TRIBUNAL BANGALORE
|
May 28, 2003 |
|
Darga Hazarat Ataulla Shah and Nabhi Shah (Bada Makhan) Vs. The Karnataka Wakf Tribunal and another
|
May 28, 2003 |
|
DARIS K RAJ Vs. A T FRANCIS
|
December 5, 2003 |
|
DATTARAJ Vs. STATE OF KARNATAKA
|
January 16, 2003 |
|
DAVID PAUL Vs. KARUNAKAR M SHETTY
|
July 3, 2003 |
|
DEEPAK KUMAR Vs. STATE OF KARNATAKA
|
March 7, 2003 |
|
DEEPAM SILK INTERNATIONAL Vs. STATE OF KARNATAKA REP
|
April 11, 2003 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. H V SHANTHARAM
|
January 22, 2003 |
|
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BHUWALKA STEEL INDUSTRIES LIMITED
|
January 24, 2003 |
|
DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGLORE Vs. MIZAR GOVIND ANNAPPA PAI AND SONS
|
October 14, 2003 |
|
DEVAMMA Vs. REGISTRAR OF BIRTHS AND DEATHS MYSORE CITY CORPORATION
|
August 6, 2003 |
|
DEVAMMA Vs. A R RAGHU
|
November 17, 2003 |
|
DEVARAKONDAPPA Vs. K RAJESHWARI
|
April 8, 2003 |
|
DHARWAD ZILLA PANCHAYAT CHARWAD Vs. A FAIROZKHAN
|
October 28, 2003 |
|
DHL WORLDWIDE EXPRESS Vs. AIRFREIGHT EMPLOYEES UNION
|
December 11, 2003 |
|
DINESH SUVARNA Vs. STATE OF KARNATAKA
|
September 3, 2003 |
|
DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY SURATHKAL Vs. N S HARSHA
|
October 14, 2003 |
|
DIV CONTROLLER B T S DIVISION KARNATAKA STATE ROAD TRANS Vs. VIDYA SHINDHE
|
July 22, 2003 |
|
DIVAKAR Vs. COMMR OF REGISTRATION AND STAMPS
|
July 14, 2003 |
|
DIVISIONAL COMMISSIONER Vs. BHOVI SAMAJA SEVA SANGHA SIRSI
|
January 30, 2003 |
|
DIVISIONAL COMMISSIONER BELGAUM DIVISION Vs. BHOVI SAMAJA SEVA SANGHA SIRSI
|
March 5, 2003 |
|
DIVISIONAL CONTROLLER N E K R T C Vs. MAREMBEE
|
October 7, 2003 |
|
DODDABASAPPA BASAPPA BELAVIGI Vs. GADIGEPPA VEERAPPA NELOGAL
|
May 26, 2003 |
|
DODDAMAHADEVAIAH Vs. NEW MANGALORE PORT TRUST
|
April 3, 2003 |
|
DODDAPPA S KALAGINAMANI Vs. STATE OF KARNATAKA
|
August 7, 2003 |
|
DOOJA KOTIAN Vs. STATE OF KARNATAKA
|
February 20, 2003 |
|
Dulappa (deceased) by L.Rs. Vs. State of Karnataka and others
|
June 16, 2003 |
|
DUNDAPPA FAKIRAPPA TALWAR Vs. LAXIMIBAI
|
July 30, 2003 |
|
DUNDAPPA FAKIRAPPA TALWAR Vs. LAXMIBAI
|
November 21, 2003 |
|
DURGAPPA FAKIRAPPA HOLER ALIAS BANI Vs. BHEMAPPA BASAPPA BHAJANTRI
|
December 19, 2003 |
|
DUSTVEN P LTD Vs. E S I CORPN
|
November 7, 2003 |
|
Dyamawwa Vs. Rekha and another
|
September 4, 2003 |
|
E M NARASIMHAREDDY Vs. CHIKKANARASIMHA REDDY
|
August 26, 2003 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGLORE Vs. A K ABDUL SAMAD
|
July 11, 2003 |
|
EMPLOYEES STATE INSURANCE CORPORATION REP Vs. CHANDRODAYA MILLS LIMITED REP
|
June 13, 2003 |
|
ENGEE INDUSTRIAL SERVICES P LTD Vs. UNION OF INDIA UOI
|
May 26, 2003 |
|
ENNAMRURI SUBHARAO Vs. BAR COUNCIL OF INDIA
|
December 18, 2003 |
|
ENNEN CASTINGS P LTD Vs. M M SUNDARESH
|
February 20, 2003 |
|
ENNEN CASTINGS PVT LTD Vs. M M SUNDARESH ENNEN CASTINGS PVT LTD
|
March 28, 2003 |
|
ESCORTS LTD Vs. REGIONAL DIRECTOR ESI CORPN
|
December 17, 2003 |
|
ESI CORPORATION SUB REGIONAL OFFICE Vs. BELGAUM MILK UNION
|
May 26, 2003 |
|
ESI CORPORATION SUB REGIONAL OFFICE Vs. A P S STAR INDUSTRIES LIMITED
|
May 26, 2003 |
|
ESWARAPPA ALIAS DOOPADA ESWARAPPA Vs. STATE OF KARNATAKA
|
November 18, 2003 |
|
EXECUTIVE ENGINEER Vs. LOKESH REDDY
|
April 1, 2003 |
|
EXECUTIVE ENGINEER Vs. K SUBBA REDDY
|
July 22, 2003 |
|
EXECUTIVE ENGINEER Vs. BHARATH ENGINEERING SERVICE TECHNOCRATS AND COMPANY
|
September 12, 2003 |
|
EXECUTIVE ENGINEER SBC DIVISION Vs. K SUBBA REDDY
|
March 6, 2003 |
|
F. Stephen Vs. Prabha Shankar
|
August 22, 2003 |
|
FAKIRAPPA Vs. MALLAPPA
|
August 26, 2003 |
|
FAKKIRAPPA Vs. YALLAWWA
|
November 18, 2003 |
|
FLEVY DSOUZA Vs. STATE OF KARNATAKA
|
June 18, 2003 |
|
FLORA INTERNATIONAL LIMITED Vs. REGISTRAR OF COMPANIES BANGALORE
|
August 1, 2003 |
|
Flora International Limited and another Vs. The Registrar of Companies
|
August 1, 2003 |
|
FMC SANMAR LTD Vs. STATE OF KARNATAKA
|
December 19, 2003 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
September 17, 2003 |
|
FR MULLERS HOSPITAL, REP BY ITS DIRECTOR Vs. MEMBER SECRETARY
|
July 16, 2003 |
|
FRIENDS ASSOCIATION Vs. REGISTRAR OF SOCIETIES
|
August 6, 2003 |
|
G B BHANDARAGAL Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 27, 2003 |
|
G B CHEBBI Vs. SYED ULFATH HUSSAIN
|
June 27, 2003 |
|
G BARAMAPPA Vs. KENCHAPPA
|
March 12, 2003 |
|
G M KUNTE Vs. KARNATAKA POWER TRANSMISSION CORPN
|
September 2, 2003 |
|
G N VISHWANATHAPPA Vs. CANARA BANK
|
January 2, 2003 |
|
G P R HOUSING PRIVATE LIMITED Vs. K VENUGOPALA KRISHNA
|
March 18, 2003 |
|
G P SRINIVAS Vs. K HALAPPA
|
August 27, 2003 |
|
G R NAGABHUSHAN Vs. SWAMI HATHIRAMJEE MUTT
|
November 17, 2003 |
|
G RAJASHEKAR Vs. STATE OF KARNATAKA
|
July 16, 2003 |
|
G RAMACHANDRAN Vs. V DORAISWAMY
|
July 15, 2003 |
|
G SIDDAGANGAPPA Vs. R SHAILAJA
|
November 27, 2003 |
|
G V ASWATHANARAYANA Vs. CENTRAL BANK OF INDIA
|
May 28, 2003 |
|
GAJANANA MOTOR TRANSPORT CO LTD Vs. K S T A TRIBUNAL
|
March 27, 2003 |
|
Gajanana Subbaiah Kodsar and others Vs. Assistant Registrar of Co-operative Societies and others
|
January 30, 2003 |
|
GAJANANA T BHAT Vs. REGISTRAR OE CO OPERATIVE SOCIETIES
|
October 29, 2003 |
|
GANAPATHI PARAMESHWARA BHAT Vs. STATE OF KARNATAKA
|
March 26, 2003 |
|
GANESH RAI Vs. MAHALINGA RAI
|
June 13, 2003 |
|
GANGADHARAPPA Vs. KANTHAMMA
|
February 27, 2003 |
|
GANGALAXMAMMA Vs. COMMR OF POLICE
|
June 27, 2003 |
|
GANGAPPA Vs. S N BASHA
|
January 2, 2003 |
|
GANGYA NAIK Vs. LAND TRIBUNAL
|
September 8, 2003 |
|
George Joseph and another Vs. Sri. M. Vikram Pai
|
July 11, 2003 |
|
GIRIJA Vs. K VINAY
|
July 18, 2003 |
|
GIRIYAPPA POOJARY Vs. KANTHAPPA POOJARI
|
January 10, 2003 |
|
GOLDEN COLOUR LAB AND STUDIO Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
July 30, 2003 |
|
GOPAL Vs. STATE OF KARNATAKA
|
February 4, 2003 |
|
GOPAL SHETTY M Vs. SYNDICATE BANK
|
July 23, 2003 |
|
GOPAL SOAP INDUSTRIES Vs. ASSISTANT COMMISSIONER
|
April 17, 2003 |
|
GOURAWWA Vs. BASAPPA
|
March 19, 2003 |
|
Gousemohiddin Vs. State by Hangal Police
|
November 14, 2003 |
|
GOUSEMOHIDDIN MARADANSAB MASANAKATTI Vs. STATE OF KARNATAKA
|
November 14, 2003 |
|
GOVINDARAJ Vs. B S RAJASHEKHAR
|
March 17, 2003 |
|
GOVINDARAJU Vs. STATE OF KARNATAKA
|
November 11, 2003 |
|
Govindaraju Vs. The State of Karnataka and others
|
November 3, 2003 |
|
GOWRAMMA Vs. MUNIVENKATAMMA
|
February 19, 2003 |
|
GRASIM INDUSTRIES LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
December 3, 2003 |
|
GROUP 4 SECURITIES GUARDINGH LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 30, 2003 |
|
GUDUMA Vs. SHIKANDAR
|
September 15, 2003 |
|
Gundo Krishnaji Desai and another Vs. Sopan Mukand Mane (deceased by L.Rs.) and others
|
April 10, 2003 |
|
GURAPPA BENUR Vs. GOVERNMENT OF INDIA
|
January 2, 2003 |
|
GURUSHANTHAIAH GADIGEYYA Vs. STATE OF KARNATAKA
|
March 4, 2003 |
|
H A KRISHNA NAIK Vs. STATE OF KARNATAKA
|
June 2, 2003 |
|
H JAYARAM REDDY Vs. BANGALORE MAHANAGARA PALIKE
|
May 28, 2003 |
|
H K PUTTATHAYAMMA Vs. K BHARATHI
|
February 19, 2003 |
|
H L NARAYANACHAR Vs. REVAPPA
|
September 1, 2003 |
|
H M ANUSUYAMMA Vs. SST COMMISSIONER
|
July 4, 2003 |
|
H M NATESH Vs. KARNATAKA LAND ARMY CORPORATION LTD
|
February 26, 2003 |
|
H M T LIMITED Vs. CHAYA SRIVATSA
|
May 27, 2003 |
|
H P JALAJAKSHI Vs. KARNATAKA BANK
|
February 14, 2003 |
|
H RAMAKRISHNA Vs. DEPUTY COMMISSIONER
|
August 13, 2003 |
|
H SIRAJUDDIN Vs. SHAZIYA
|
February 3, 2003 |
|
H SIRAJUDDIN Vs. SHAZIYA ALIAS AFSANA
|
March 3, 2003 |
|
H SOWBHAGYA Vs. N G E F LIMITED
|
December 18, 2003 |
|
H V NARAYANA RAO Vs. A R RAVI
|
September 15, 2003 |
|
H V RANGARAJU Vs. MUQBULPASHA
|
June 6, 2003 |
|
H. SWAMY GOWDA Vs. D. HONNE GOWDA AND OTHERS
|
August 12, 2003 |
|
HABEEB JAN Vs. MANAGING DIRECTOR K S R T C
|
June 30, 2003 |
|
HANUMAN TRANSPORT COMPANY PRIVATE LIMITED Vs. REGIONAL TRANSPORT AUTHORITY SHIMOGA
|
November 11, 2003 |
|
HANUMANTH BALLAPPA ILAGER Vs. KARNATAKA UNIVERSITY
|
December 5, 2003 |
|
HANUMANTHA GOWDA Vs. DIRECTOR OF MINES AND GEOLOGY
|
August 26, 2003 |
|
HANUMANTHAIAH Vs. LAND TRIBUNAL BANGALORE NORTH TALUK
|
February 27, 2003 |
|
HANUMANTHAIAH Vs. LAND TRIBUNAL
|
February 17, 2003 |
|
HANUMANTHAPPA Vs. M ADISHESHAIAH
|
April 10, 2003 |
|
HANUMANTHAPPA Vs. GURAPPA
|
April 16, 2003 |
|
HANUMANTHAPPA Vs. S B MASTAMARADI
|
July 31, 2003 |
|
HANUMANTHAPPA Vs. SHANKARAPPA HEMAGIRIYAPPA ROKHADE
|
November 4, 2003 |
|
HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
|
March 6, 2003 |
|
Hanumantharayappa Vs. Pillappa and another
|
September 11, 2003 |
|
HARIHAR POLYFIBRES Vs. KARNATAKA FOREST DEVELOPMENT CORPORATION EMPLOYEES UNION
|
March 12, 2003 |
|
HARKHU BAI Vs. JIYARAM
|
July 10, 2003 |
|
Hasanaba alias Hassinar Vs. State by Konaje Police Station and Public Prosecutor
|
August 21, 2003 |
|
HASANBA ALIAS HASSINAR Vs. STATE OF KARNATAKA
|
August 21, 2003 |
|
Hindustan Cement Products Vs. The District Registrar for Detection of Undervaluation of Stamps
|
July 30, 2003 |
|
HINDUSTHAN PHOTO FILM MANUFACTURING CO LTD Vs. STATE OF KARNATAKA
|
February 3, 2003 |
|
HITTCO DRILLS LTD Vs. STATE BANK OF MYSORE
|
June 5, 2003 |
|
HONNAMMA ALIAS HEMAVATHI Vs. S D ANNI POOJARI
|
March 11, 2003 |
|
HOOVINA HUKLU ESTATES Vs. STATE OF KARNATAKA
|
July 15, 2003 |
|
HOTEL BANGALORE INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA
|
July 18, 2003 |
|
HUSENBI SADRODDIN SHAIAKH Vs. CANTONMENT BOARD
|
March 21, 2003 |
|
HYDROMATIK BELGAUM PVT LTD Vs. COMMR OF C EX
|
February 6, 2003 |
|
I V SURESHA Vs. ZILLA PANCHAYAT HASSAN DISTRICT
|
October 10, 2003 |
|
I VARALAKSHMI Vs. ANDHRA PRADESH ROAD TRANSPORT
|
December 17, 2003 |
|
IDATTAPRASAD CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
|
March 17, 2003 |
|
IMAM HUSSAINSAB Vs. STATE OF KARNATAKA
|
July 11, 2003 |
|
INCOME TAX OFFICER Vs. KARNATAKA CENTRAL CO OPERATIVE BANK LTD
|
August 7, 2003 |
|
IND TELESOFT PRIVATE LIMITED Vs. JAWAD AYAZ
|
January 9, 2003 |
|
INDIAN DENTAL ASSOCIATION Vs. UNION OF INDIA
|
September 1, 2003 |
|
INDIAN DENTAL ASSOCIATION Vs. UNION OF INDIA
|
October 1, 2003 |
|
INDIRA GANDHI PRIMARY EDUCATION SOCIETY Vs. SOUTHERN REGIONAL COMMITTEE
|
December 10, 2003 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. AJIT KUMAR IDDYA
|
January 14, 2003 |
|
IRAGANTEPPA AILAS VEERAGANTAPPA Vs. HANUMANTH
|
March 26, 2003 |
|
IRRIGATION ENGINEERING COMPANY P LTD Vs. SMALL SCALE INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
July 3, 2003 |
|
ISHWARAPPA Vs. ARUNKUMAR
|
September 24, 2003 |
|
ISLAMIAH INSTITUTE OF TECHNOLOGY EMPLOYEES UNION Vs. STATE OF KARNATAKA
|
February 24, 2003 |
|
J A AHAMED HAJI Vs. STATE OF KARNATAKA
|
November 4, 2003 |
|
J K RAMA RAO Vs. INDIRA DEENADAYALU NAIDU
|
April 10, 2003 |
|
J M DUNDGE Vs. SADRODDIN IMAMSAHEB PINNITOD
|
June 2, 2003 |
|
J M NARAYANA Vs. CORPORATION OF THE CITY OF BANGALORE
|
December 17, 2003 |
|
J MAHABALESHWARAPPA Vs. STATE OF KARNATAKA
|
October 10, 2003 |
|
J N SHANTHAPPA Vs. STATE OF KARNATAKA
|
August 26, 2003 |
|
JAVARE GOWDA Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 11, 2003 |
|
Jayalakshmi Wine Land Vs. State of Karnataka and others
|
December 12, 2003 |
|
JAYAMMA Vs. COMMISSIONER OF EXCISE IN KARNATAKA
|
June 9, 2003 |
|
JINDAL VIJAYANAGAR STEEL LTD Vs. UNION OF INDIA
|
October 21, 2003 |
|
JOINT DIRECTOR OF E S I CORPORATION HUBLI Vs. RIDDHI SIDDHI AND CHEMICAL LIMITED
|
September 26, 2003 |
|
JUGRAJ SETHIA Vs. M RAMAIAH
|
August 14, 2003 |
|
JYOTHI GAS LIMITED BANGLORE Vs. LABOUR ENFORCEMENT OFFICER CENTRAL GOVT OF INDIA BANGLORE
|
November 27, 2003 |
|
K ACHUTHA PAI Vs. JOSEPH TAURO
|
March 19, 2003 |
|
K B JAYARAM Vs. NAVINEETHAMMA
|
February 10, 2003 |
|
K BALAJI Vs. INTEGRAL COACH FACTORY
|
September 23, 2003 |
|
K C LAKSHMAIAH Vs. KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY
|
November 12, 2003 |
|
K D NANAIAH Vs. KOKKANDA B POONACHA
|
February 6, 2003 |
|
K G PRASAD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 12, 2003 |
|
K GOPALA GOWDA Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 7, 2003 |
|
K GOPALA REDDY Vs. SURYANARAYANA
|
November 19, 2003 |
|
K INDUKUMAR Vs. G M RAVINDRA
|
August 5, 2003 |
|
K JAGANNATH RAI Vs. GANGARATHNA C BAI
|
June 6, 2003 |
|
K KRISHNA Vs. UNIVERSITY OF MYSORE
|
February 3, 2003 |
|
K KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
January 10, 2003 |
|
K LAKSHMAMMA Vs. T M RANGAPPA
|
August 13, 2003 |
|
K M GANESHA Vs. STATE OF KARNATAKA
|
May 29, 2003 |
|
K M MANJUNATHA Vs. STATE OF KARNATAKA
|
September 10, 2003 |
|
K N KULKARNI Vs. KABNATAKA HOUSING BOARD
|
February 17, 2003 |
|
K NANJAPPA Vs. V SEKAR
|
August 29, 2003 |
|
K NARAYANA RAO Vs. SECRETARY DEPARTMENT OF TRANSPORT NEW DELHI
|
September 11, 2003 |
|
K P SACHIDANANDA Vs. STATE OF KARNATAKA
|
December 18, 2003 |
|
K R SHENOY Vs. UNION OF INDIA
|
October 14, 2003 |
|
K RAJAVARMA BALLAL Vs. STATE OF KARNATAKA
|
September 19, 2003 |
|
K RAVINDRA MALLYA Vs. STATE OF KARNATAKA
|
July 18, 2003 |
|
K S JAYANTH KUMAR Vs. BNP PARIBAS
|
November 21, 2003 |
|
K S MUDDUGOWRAMMA Vs. P SURYANARAYANA
|
January 8, 2003 |
|
K S R T C BANGALORE Vs. R MAHESHWARI FB
|
July 25, 2003 |
|
K S SHIVANNA Vs. STATE OF KARNATAKA
|
February 17, 2003 |
|
K SHAM BHAT Vs. STATE OF KARNATAKA
|
July 17, 2003 |
|
K T NAGARAJ Vs. BANGALORE MAHANAGARA PALIKE
|
April 16, 2003 |
|
K T VENKATAPPA Vs. LAND TRIBUNAL
|
December 16, 2003 |
|
K V K AMARNATH Vs. LAKSHMIDEVAMMA
|
October 20, 2003 |
|
K V RAJASEKARAPPA Vs. TAHASILDAR
|
December 16, 2003 |
|
K. Gopala Reddy (deceased) by L.Rs. Vs. Suryanarayana and others
|
November 19, 2003 |
|
K.D. Nanaiah and another Vs. Kokkanda B. Poonacha and others
|
February 6, 2003 |
|
K.H. Prabhakarachari Vs. The Deputy Conservator of Forests and others
|
September 9, 2003 |
|
KAIMABETTA ESTATE P LTD Vs. ASST COMMISSIONER OF AGRL INCOME TAX
|
July 23, 2003 |
|
KALASA TEA PRODUCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 17, 2003 |
|
KALPATHARU SOLVENTS PRIVATE LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGLORE
|
February 3, 2003 |
|
KALYANAPPA SANGANABASAPPA BAGEWADI Vs. STATE OF KARNATAKA
|
April 1, 2003 |
|
KAMALANATHAN K Vs. HMT LIMITED
|
August 26, 2003 |
|
KANAYYALAL Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
September 22, 2003 |
|
KANTHAMMA Vs. SPECIAL LAND ACQUISITION OFFICER KARNATAKA INDUSTRIAL AREA DEVELOPMENT
|
January 16, 2003 |
|
KANTHAMMA KADIRAMMA Vs. CHIKKANASARAPPA
|
August 1, 2003 |
|
KARDLCOPPAL ESTATE Vs. STATE OF KARNATAKA THE SECRETARY FINANCE DEPARTMENT BANGALORE
|
September 16, 2003 |
|
KARNATAK STATE POLLUTION CONTROL BOARD Vs. KARNATAKA STATE POLLUTION
|
June 11, 2003 |
|
KARNATAKA BANK LIMITED Vs. UNION OF INDIA
|
August 12, 2003 |
|
KARNATAKA BANK LTD Vs. UNION OF INDIA UOI
|
August 12, 2003 |
|
KARNATAKA ELECTRICITY BOARD Vs. LAKSHMI KESHAVA CHEMICALS P LTD
|
March 26, 2003 |
|
Karnataka Electricity Board and another Vs. Lakshmi Keshava Chemicals (P) Ltd. and others
|
March 26, 2003 |
|
KARNATAKA ELECTRICITY BOARD ENGINEERS ASSOCIATION REP Vs. STATE OF KARNATAKA
|
June 30, 2003 |
|
KARNATAKA POWER CORPORATION LIMITED Vs. G J FERNANDEZ
|
February 17, 2003 |
|
KARNATAKA POWER CORPORATION LIMITED BANGALORE AND ANOTHER Vs. G.J. FERNANDEZ
|
October 17, 2003 |
|
KARNATAKA STATE CO OPERATIVE MARKETING FERATION Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
September 17, 2003 |
|
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED Vs. STATE OF KARNATAKA
|
November 13, 2003 |
|
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. R VENUGOPAL
|
December 8, 2003 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. K M SOMASHEKAR
|
November 11, 2003 |
|
KARNATAKA STATE FINANCIAL CORPORATION BANGALORE Vs. MAHABALA HOSPITALS PRIVATE LIMITED MANGLORE
|
January 21, 2003 |
|
Karnataka State Road Transport Corpn. Vs. R. Maheshwari and others
|
July 25, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KUMUDAVALLI
|
January 22, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SATHYANARAYAN
|
January 16, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOINT LABOUR COMMISSIONER BANGALORE
|
March 10, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M KESHAVA RAJU
|
July 28, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAKKAPPA HIREMANAPPA LAMANI
|
July 30, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ARUN
|
November 6, 2003 |
|
Karnataka State Road Transport Corporation Vs. Abdul Azeez
|
November 21, 2003 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL RAHIMAN
|
December 17, 2003 |
|
KARNATAKA SUGAR WORKERS FEDERATION R REP Vs. STATE OF KARNATAKA REP
|
May 26, 2003 |
|
KASHIRAM Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION NOW NEKRTC REP
|
June 26, 2003 |
|
KAVITHA DILIP PATIL Vs. ANANDA GNANU PATIL
|
December 17, 2003 |
|
KAZI ATAULLA HARUNI Vs. ASSISTANT COMMISSIONER
|
February 25, 2003 |
|
KEERTHI Vs. STATE OF KARNATAKA
|
December 1, 2003 |
|
KENCHAPPA Vs. JAYALAKSHMAMMA
|
July 28, 2003 |
|
KENCHAWWA Vs. AMOGONDA
|
June 11, 2003 |
|
KG MAHALINGAIAH Vs. C R RAJAGOPALA SETTY
|
February 3, 2003 |
|
KHAMARUNNISA Vs. MUDALAPPA
|
September 4, 2003 |
|
KHANDERAO SUBBARAO NADAGIR Vs. HULAGAVVA
|
February 5, 2003 |
|
KHASIM SUB BAPU SAB SIRGUPPI Vs. STATE OF KARNATAKA
|
September 15, 2003 |
|
KHATHIJABI Vs. JOSEPHS CHURCH BAJPE
|
August 19, 2003 |
|
KHAZA MUNSOOR AHMED KHAN Vs. STATE OF KARNATAKA
|
August 19, 2003 |
|
KHODAY INDIA LIMITED Vs. NIL
|
March 27, 2003 |
|
KIRLOSKAR ELECTRIC CO. LTD. Vs. STATE
|
February 13, 2003 |
|
KOBRA ASSOCIATION OF BORROWERS OF KARNATAKA Vs. STATE OF KARNATAKA
|
February 25, 2003 |
|
KONERAO VENKAT RAO DESHPANDE Vs. STATE OF KARNATAKA DEPT OF REVENUE
|
January 3, 2003 |
|
KONKAN RAILWAY CORPORATION LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER II
|
October 22, 2003 |
|
KOOSAPPA POOJARI Vs. K SADABBA
|
November 21, 2003 |
|
KRISHNA Vs. SANJEEV
|
July 14, 2003 |
|
KRISHNA BHUPATHI Vs. CHANDANA CONSTRUCTIONS
|
May 30, 2003 |
|
KRISHNAKUDVA Vs. GANAPATHY HEGDE
|
December 9, 2003 |
|
KRISHNAMOORTHY BELIYA B Vs. SYNDICATE BANK MANIPAL
|
August 26, 2003 |
|
KRISHNAPPA Vs. H SRINIVAS RAO
|
February 21, 2003 |
|
Krishnappa Gowda Vs. Mohammad Ali and another
|
September 8, 2003 |
|
KUMARAMALLAPPA Vs. S GOVINDA BALIGA
|
September 22, 2003 |
|
KUMARI JAYASHREE Vs. STATE OF KARNATAKA
|
October 17, 2003 |
|
KUNHAMBU NAIR Vs. B T DINESH
|
December 19, 2003 |
|
KYHRUNNISSA Vs. SHABBEER AHMED
|
March 27, 2003 |
|
L and T KOMATSU LIMITED Vs. SENIOR SUB REGISTRAR YELAHANKA
|
December 2, 2003 |
|
L PUTTAIAH Vs. ANNAIAPA
|
July 23, 2003 |
|
L. Puttaiah and others Vs. Annaiapa (Dead by his LRs.) and others
|
July 23, 2003 |
|
LAKKAVVA Vs. LAND TRIBUNAL
|
October 8, 2003 |
|
LAKKAVVA SHRIMANT HOLKAR Vs. VITTAPPA
|
October 28, 2003 |
|
LAKSHMAIAH Vs. SAROJAMMA
|
June 30, 2003 |
|
LAKSHMAMMA Vs. K S SHESHANNA
|
December 8, 2003 |
|
LAMPS INDIA Vs. DY COMMR OF COMMRL TAXES
|
August 26, 2003 |
|
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER Vs. FREDRICK NORONHA
|
August 19, 2003 |
|
LAND ACQUISITION OFFICER ASSISTANT COMMISSIONER Vs. EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD
|
October 29, 2003 |
|
LARSEN AND TOUBRO LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS
|
August 20, 2003 |
|
LATE BALAPPA NAIKAPPA NAIK Vs. NEELAPPA KHEMAPPA KASHAPPAGOL
|
May 26, 2003 |
|
LATHA G KRISHNA Vs. RETURNING OFFICER DASARAHALLI CITY MUNICIPAL COUNCIL BANGALORE
|
July 11, 2003 |
|
LATHA U KAMATH Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
January 29, 2003 |
|
LAWRENCE D SOUZA Vs. KARIYA MOOLYA
|
January 9, 2003 |
|
LAXMAN SANGAPPA SAVADI Vs. DONGARAGAON SHAHAJAN
|
March 20, 2003 |
|
LAXMAPPA KAKAPPA NELAGUND Vs. LAND TRIBUNAL
|
February 17, 2003 |
|
LIANG HAUT ALUMINIUM LTD Vs. DY COMMISSIONER OF COMMERCIAL TAXES
|
May 29, 2003 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. K RAMA IYER
|
August 5, 2003 |
|
LT COL K C BHEEMAIAH Vs. KAKAMADA A KUTTAPPA
|
September 19, 2003 |
|
M A RAJU Vs. ANNAIAH
|
April 10, 2003 |
|
M BASAVAIAH Vs. STATE OF KARNATAKA
|
April 7, 2003 |
|
M BHOOMI REDDY Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
|
March 6, 2003 |
|
M BHOOMI REDDY Vs. SPECIAL DEPUTY COMMISSIONE
|
January 30, 2003 |
|
M C CHERIAN Vs. MAHANT P KRISHNANANDA GIRI GOSWAMY
|
August 5, 2003 |
|
M CHINNA DORAI Vs. B S RAMAKRISHNA
|
March 13, 2003 |
|
M D UTHAIAH Vs. MANDEPANDA AIYANNA
|
November 7, 2003 |
|
M F PASHA Vs. UNION OF INDIA
|
October 30, 2003 |
|
M G UMAMAHESH Vs. STATE OF KARNATAKA
|
August 12, 2003 |
|
M GURUNATH Vs. STATE OF KARNATAKA
|
March 10, 2003 |
|
M H GAWALI Vs. STATE OF KARNATAKA
|
March 20, 2003 |
|
M K NANJAPPA Vs. STATE OF KARNATAKA
|
January 17, 2003 |
|
M KRISHNAIAH SHETTY Vs. S S ANGADI
|
September 23, 2003 |
|
M KRISHNAPPA Vs. STATE BANK OF INDIA
|
February 24, 2003 |
|
M N NAGARAJA Vs. STATE OF KARNATAKA
|
March 11, 2003 |
|
M N RAJAN Vs. KONNALI KHALID HAJI
|
August 7, 2003 |
|
M NAGARAJ Vs. STATE OF KARNATAKA
|
February 4, 2003 |
|
M NATARAJ Vs. STATE OF KARNATAKA
|
November 11, 2003 |
|
M P KRISHNAPPA Vs. UNION OF INDIA
|
March 20, 2003 |
|
M P LAKSHMAN Vs. APPROPRIATE AUTHORITY
|
January 16, 2003 |
|
M P MUNIRATNAPPA Vs. STATE OF KARNATAKA
|
March 19, 2003 |
|
M R GOPINATH Vs. TRIBUNAL FOR ELECTION DISPUTES OF THE INSTITUTES OF COMPANY SECRETARIES OF INDIA
|
November 12, 2003 |
|
M R JOSEPH Vs. JOHN MENEZES
|
September 12, 2003 |
|
M R LAXMANA DEAD Vs. GOVINDAPPA
|
February 25, 2003 |
|
M R PATEL Vs. R K SYNTHETICS and FIBRES PRIVATE LIMITED
|
April 9, 2003 |
|
M R PATTABHIRAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 30, 2003 |
|
M RAMACHANDRA REDDY Vs. H PUTTASWAMY
|
July 25, 2003 |
|
M RAMACHANDRACHAR Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCE BANGALORE
|
June 18, 2003 |
|
M S KHALID Vs. K R RANGASWAMY
|
April 17, 2003 |
|
M S KHALID Vs. K R RANGASWAMY
|
January 17, 2003 |
|
M S SAINI Vs. SECRETARY DEPARTMENT OF HOME BANGLORE
|
August 14, 2003 |
|
M S SHAMBULINGAPPA Vs. HIGH COURT OF KARNATAKA REP
|
September 19, 2003 |
|
M SANJEEVA Vs. STATE OF KARNATAKA
|
September 10, 2003 |
|
M SOMASHEKAR Vs. MANAGEMENT OF M S RAMAIAH MEDICAL COLLEGE AND HOSPITAL
|
September 17, 2003 |
|
M SRIPATHI SAMPIGETHAYA Vs. P SEETHARAM BHAT
|
February 19, 2003 |
|
M T SRIKANTAIAH Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 9, 2003 |
|
M T THIMMEGOWDA Vs. STATE OF KARNATAKA
|
October 7, 2003 |
|
M V GNANENDRA NATH Vs. UNION OF INDIA
|
September 24, 2003 |
|
M V LALITHAMANI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
February 18, 2003 |
|
M. Krishnaiah Setty Vs. Sri. S.S. Angadi
|
September 23, 2003 |
|
M. Subramanyam and others Vs. General Manager, K.S.R.T.C.
|
January 27, 2003 |
|
M. Vasanth Vs. Kanoria Industries Limited
|
January 24, 2003 |
|
M.B. Bramhakumar and others Vs. M.B. Revamma and another
|
September 17, 2003 |
|
M.R. Prabhavathy Vs. Asstt. Commissioner of Income Tax
|
January 30, 2003 |
|
M.R. Prabhavathy and another Vs. Assistant Commissioner of Income Tax, Now Deputy Commissioner of Income Tax and another
|
January 30, 2003 |
|
MADHAV BANDOPANT KULKARNI Vs. LAND TRIBUNAL
|
February 3, 2003 |
|
MADHYA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. N SRINIVASAIAH
|
August 22, 2003 |
|
MADURA COATS LIMITED Vs. LABOUR OFFICER AND INSPECTOR UNDER THE KARNATAKA INDUSTRIAL
|
August 7, 2003 |
|
MAGAJI MHAVARSA KAMAKSHI BAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
May 26, 2003 |
|
MAGUNDAPPA Vs. STATE OF KARNATAKA
|
October 23, 2003 |
|
MAHABALA Vs. SATYANARAYANA
|
July 18, 2003 |
|
MAHADEV JYOTI UMRANI Vs. SUMITRA
|
January 8, 2003 |
|
MAHADEV JYOTI UMRANI Vs. SUMITRA
|
September 1, 2003 |
|
MAHADEVAPPA Vs. SADASHIVAPPA
|
March 6, 2003 |
|
MAHAVEER DISTRIBUTORS BANGLORE Vs. BANGALORE ELECTRIC SUPPLY COMPANY LIMITED
|
January 20, 2003 |
|
MALAPRABHA CO OPERATIVE SUGAR FACTORY LIMITED Vs. C R SHIGEHALLI
|
June 17, 2003 |
|
MALLAMMA Vs. BALAJI
|
January 3, 2003 |
|
MALLAMMA Vs. STATE
|
November 7, 2003 |
|
MALLAPPA Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES BELGAUM
|
July 1, 2003 |
|
MALLAPPA Vs. SRIVASTAVA RAO
|
August 18, 2003 |
|
MALLAPPA ADIVEPPA HADAPAD Vs. RUDRAWWA
|
March 4, 2003 |
|
MALLAPPA AND SHANKAR Vs. BASAPPA
|
June 20, 2003 |
|
MALLAPPA SHIVALINGAPPA Vs. STATE OF KARNATAKA
|
September 2, 2003 |
|
MALLESHAPPA Vs. ASSISTANT COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER
|
June 9, 2003 |
|
MALLIGENAHALLI MAHESHWARAPPA Vs. K N RAMARAO
|
November 18, 2003 |
|
MANAGEMENT OF CONTINENTAL CONSTRUCTION LIMITED Vs. WORKMEN OF CONTINENTAL CONSTRUCTION LIMITED
|
April 1, 2003 |
|
Management of Indian Telephone Industries Vs. N. John Kay
|
February 14, 2003 |
|
MANAGEMENT OF LOKA SHIKSHANA TRUST Vs. K SRIRANGACHAR
|
October 23, 2003 |
|
MANAGEMENT OF M S RAMAIAH MEDICAL COLLEGE AND HOSPITAL Vs. M SOMASHEKAR
|
November 11, 2003 |
|
MANAGEMENT OF SRI SIDDAGANGA EDUCATION SOCIETY Vs. S KUMARASWAMY
|
October 13, 2003 |
|
Management of Sri Siddaganga Education Society (Registered) and another Vs. S. Kumaraswamy
|
October 13, 2003 |
|
MANAGEMENT OF TUNGABHADRA STEEL PRODUCTS LIMITED Vs. A B PATIL
|
March 25, 2003 |
|
MANAGER ORIENTAL INSURANCE CO LTD Vs. SHANKRA NAIKA
|
February 25, 2003 |
|
MANAGER VIJAYA BANK Vs. REGIONAL PROVIND FUND COMMR
|
March 19, 2003 |
|
MANAGING DIRECTOR Vs. IBRAHIM
|
January 7, 2003 |
|
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MALLIKARJUNA
|
October 8, 2003 |
|
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SUNANDA
|
December 1, 2003 |
|
MANAGING DIRECTOR KSRTC Vs. NAGARAJ
|
March 25, 2003 |
|
MANAGING DIRECTOR NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. RUDRAPPA PARAPPA MANDI
|
June 5, 2003 |
|
MANAGING DIRECTOR THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHIVAYANANAMATH
|
June 12, 2003 |
|
Managing Director, K.S.R.T.C. and another Vs. Sunanda and another
|
December 1, 2003 |
|
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. COMPANY LAW BOARD
|
December 17, 2003 |
|
MANGALORE GANESH BEEDI AND ALLIED BEEDI FACTORIES WORKERS ASSOCIATION Vs. STATE OF KARNATAKA
|
June 3, 2003 |
|
MANIPAL ACADEMY OF HIGHER EDUCATION MANIPAL Vs. PROVIDENT FUND COMMISSIONER EPF ORGANISATION MANGALORE
|
October 14, 2003 |
|
MANJUNATH Vs. YELLAWWA
|
December 12, 2003 |
|
MANJUNATH C KAMMAR Vs. A KANTHILAK AND COMPANY
|
May 28, 2003 |
|
Manjunath C. Kammar Vs. A. Kanthilak and Company
|
May 28, 2003 |
|
MANJUNATH M Vs. RAJESH P SHAH
|
July 4, 2003 |
|
MAQSOOD Vs. COMMISSIONER FOR CANE DEVELOPMENT
|
October 6, 2003 |
|
MARIMALLAPPA EDUCATION TRUST Vs. K S RATHNAMMA
|
February 18, 2003 |
|
MARINAYAKA Vs. SYED BADRUDDIN
|
August 7, 2003 |
|
MARISHETTY Vs. LAND TRIBUNAL NANJANGUD TALUK
|
February 27, 2003 |
|
MARIYAMMA Vs. N V SHINIVASA MURTHY
|
May 26, 2003 |
|
MARIYYAPPA Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
July 23, 2003 |
|
MASAY Vs. BANGALORE CITY CORPORATION
|
April 16, 2003 |
|
MAYAMMA Vs. SIDDAIAH
|
January 1, 2003 |
|
MEENAKSHAMMA Vs. MUNIVENKATAPPA
|
May 27, 2003 |
|
MEHAFOZ ALAM DASTAGIRSAB KILLEDAR Vs. SHAGUFTA
|
April 9, 2003 |
|
MEHBOOB SAB Vs. SPECIAL LAND ACQUISITION OFFICER BIJAPUR
|
July 18, 2003 |
|
MITHY GRANITE P LTD Vs. INCOME TAX OFFICER
|
October 29, 2003 |
|
MITTAL STEELS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
July 25, 2003 |
|
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION
|
September 22, 2003 |
|
MOHAMAD SAIFUDDIN Vs. SOMASHEKARA ADIGA
|
October 28, 2003 |
|
MOHAMED KASIM Vs. FIRST ADDL SESSIONS JUDGE
|
December 15, 2003 |
|
MOHAMMAD AZAMATHULLA ALIAS AZZU Vs. STATE OF KARNATAKA
|
January 14, 2003 |
|
MOHAMMAD FAYAZ AHMED ALIAS DADU FAYAZ AHMED Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
January 21, 2003 |
|
MOHAMMAD IBRAHIM Vs. MEHRUNISA BEGUM
|
November 27, 2003 |
|
MOHAMMAD JAFFAR Vs. MUNAFSAB
|
March 24, 2003 |
|
MOHAMMED MUMTAZ Vs. BAKASH KHAN
|
May 26, 2003 |
|
MOHAMMED MUMTAZ Vs. S RAVINDRANATHA
|
May 26, 2003 |
|
MOHAMMED RAJ Vs. MINISTRY OF HEALTH AND WELFARE
|
July 11, 2003 |
|
MOHAMMED YOUSUF Vs. LAKSHMI
|
February 26, 2003 |
|
MOHANDAS DATTARAM PRABHU Vs. U F M MUKUND HONNAPPA NAIK
|
April 16, 2003 |
|
MOHANLAL JINDAL Vs. B P PADMARAJAIAH
|
March 12, 2003 |
|
MONTU DALMEDA Vs. POUL DALMEDA
|
July 31, 2003 |
|
MOTHER CARE INDIA LTD Vs. RAMASWAMY P AIYAR
|
October 15, 2003 |
|
MOTISHAM MOHAMMED ISMAIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 1, 2003 |
|
MULLERS HOSPITAL MANGOLORE Vs. MEMBER SECERTEARY
|
July 16, 2003 |
|
MUMTAJ Vs. GANGARAM BADERIA
|
April 4, 2003 |
|
MUNINANJAPPA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
February 25, 2003 |
|
MUNINANJAPPA Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
March 25, 2003 |
|
MUNIVENKATAPPA Vs. CORPORATION OF CITY OF BANGALORE
|
August 29, 2003 |
|
MUNIVENKATAPPA Vs. DEPUTY COMMISSIONER
|
August 27, 2003 |
|
MUNIYAPPA Vs. G HANUMANTHAPPA
|
February 20, 2003 |
|
MUNIYAPPA Vs. G HANUMANTHAPPA
|
January 20, 2003 |
|
MURUGAN Vs. DEPT OF HOUSING AND URBAN DEVELOPMENT BANGALORE
|
August 11, 2003 |
|
MUTTEPPA NAGAPPA KAREGAR Vs. G B ATTAR
|
March 12, 2003 |
|
MYSORE CEMENTS LTD Vs. INDIAN OIL CORPORATION LTD
|
March 3, 2003 |
|
MYSORE COFFEE CURING WORKS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
April 11, 2003 |
|
MYSORE FRUIT PRODUCTS LIMITED Vs. FRUITS AND VEGITABLE SPL AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE
|
November 13, 2003 |
|
MYSORE PLANTATIONS LTD Vs. COMMISSIONER OF INCOME TAX
|
May 27, 2003 |
|
MYSORE SALES INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX TDS 1
|
October 27, 2003 |
|
MYSORE TOOLS LIMITED Vs. DOMINION HARDWARE STORES
|
October 21, 2003 |
|
N K NANJARAJAIAH Vs. KARNATAKA ELECTRICITY BOARD
|
February 20, 2003 |
|
N MUNI REDDY A R VENKATESHAIAH Vs. STATE OF KARNATAKA
|
April 9, 2003 |
|
N NARSIMAHAIH Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
March 26, 2003 |
|
N.K. Nanjarajaiah and another Vs. Karnataka Electricity Board and others
|
February 20, 2003 |
|
NAGAPPA POOJARY Vs. STATE OF KARNATAKA
|
March 13, 2003 |
|
NAGARAJAPPA G Vs. CENTRALIZED ADMISSION CELL REP
|
March 5, 2003 |
|
NAGESH B PRABHU Vs. SYNDICATE BANK
|
June 16, 2003 |
|
NANJAPPA Vs. MAIMANNA
|
June 20, 2003 |
|
NANJUNDA SETTY ALIAS N S TALLAM Vs. TALLAM SUBBARAYA SETTY AND SONS
|
July 15, 2003 |
|
NARANJA PERAJ TRANSPORTS Vs. STATE OF KARNATAKA
|
June 5, 2003 |
|
NARASAMMA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
July 28, 2003 |
|
NARASIMHA JAYADEVA RAO Vs. LAND TRIBUNAL SIRSI TALUK
|
February 10, 2003 |
|
NARASIMHAIAH Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 21, 2003 |
|
NARAYANA SETTY Vs. STATE OF KARNATAKA
|
March 17, 2003 |
|
NATIONAL EDUCATION SOCIETY Vs. H YOGESH
|
January 24, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. SIDDAPPA
|
June 6, 2003 |
|
NAVEEN ARONHA Vs. GANGU
|
March 7, 2003 |
|
NEELAKANT Vs. STATE OF KARNATAKA
|
November 4, 2003 |
|
NEELAKANTH Vs. SIDDALINGAYYA
|
August 28, 2003 |
|
NESTLE INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANNAPPA LAXMAN KARAMOSHI
|
September 5, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. VEENA UPADHYA
|
November 20, 2003 |
|
NEW INDIA ASSURANCE COMPANY Vs. KUSUM
|
February 17, 2003 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIBHUTI
|
October 31, 2003 |
|
NEW INDIA INSURANCE CO LTD Vs. GANGARASAIAH
|
December 8, 2003 |
|
Nijalingayya @ Vijayappa and others Vs. Laxmidevi @ Gavisiddavva
|
May 29, 2003 |
|
NIMBAPPA Vs. LAND TRIBUNAL
|
January 30, 2003 |
|
NINGE GOWDA Vs. SUB DIVISIONAL OFFICER PANDAVAPURA SUB DIVISION
|
August 8, 2003 |
|
NOOR BAIG Vs. SYED ANWER alias ANWER SAB
|
July 3, 2003 |
|
NOOR MOHAMMED Vs. K T CHANDRAMOULI SHARMA
|
October 22, 2003 |
|
NORTH EAST KARNATAKA Vs. M N RAMEGOWDA
|
October 16, 2003 |
|
NORTH EASTERN KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE GULBARGA Vs. SHIVASHANKAR
|
October 28, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANPORT CORPORATION Vs. KRISHNAPPA HANUMANTAPPA BHANDI
|
November 4, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. GANGAWWA
|
June 30, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. RAFIQ MOULASAB BAGAWAN
|
January 14, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. K S RAGHUNATHAPPA
|
March 25, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. HANMANT BEERAPPA KURIBALAPPA
|
July 21, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. R S WALI
|
November 19, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. DEVAMMA
|
December 3, 2003 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. B U DONI
|
December 12, 2003 |
|
NORTH WEST ROAD TRANSPORT CORPORATION REP Vs. M S HANCHINAL
|
October 21, 2003 |
|
ORIENTAL INSURANCE CO LIMITED Vs. YADAVA SANIL
|
July 16, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. THIPPESWAMY
|
July 7, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KEMPAMANI
|
June 23, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANJAMMA
|
April 11, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. K C ARUNAKUMARA
|
October 30, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMESH B JAIN
|
October 31, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. HANAMANTHAPPA ADIVAPPA SHAKAPUR
|
November 10, 2003 |
|
Oriental Insurance Company Ltd. Vs. Mrs. Kempamani and another
|
June 23, 2003 |
|
P A BABU JAYAPRAKASH Vs. MANAGING DIRECTOR KARNATAKA SOAPS AND
|
January 7, 2003 |
|
P ASHOK KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
January 30, 2003 |
|
P E KALAIAH Vs. UNION OF INDIA UOI
|
August 27, 2003 |
|
P J SURENDRANATH Vs. S P PANDURANGAN
|
February 27, 2003 |
|
P MAHENDRA AND CO Vs. DENA BANK
|
November 7, 2003 |
|
P MOHAN Vs. BASAVARAJU
|
January 9, 2003 |
|
P P IMPEX Vs. COMMERCIAL TAX OFFICER SALES TAX
|
June 9, 2003 |
|
P R ANJANAPPA Vs. YUREJ AGENCIES PRIVATE LIMITED
|
March 27, 2003 |
|
P R RADHAKRISHNA SETTY SONS COMPANY Vs. A N SATISH BABU
|
October 22, 2003 |
|
P R VENUGOPAL Vs. S M KRISHNA CHIEF MINISWTER OF KARNATAKA
|
October 20, 2003 |
|
P S MEASUREMENTS AND CONTROLS PVT LTD Vs. TECHNICOM SYSTEMS I PVT LTD
|
February 26, 2003 |
|
P S SOMAIAH Vs. DIRECTOR BANGALORE DIARY
|
January 1, 2003 |
|
P SHEKAR Vs. K S MURALIDHAR
|
July 10, 2003 |
|
P SHIVA Vs. UNION OF INDIA REP
|
September 1, 2003 |
|
P SURYA PRAKASH Vs. DEPUTY COMMISSIONER
|
September 1, 2003 |
|
P VATSALA UPADHYA Vs. SRIKANTH KESHAV RAIKAR
|
December 1, 2003 |
|
P VITTAL BHANDARY Vs. SATHISH NAIK
|
December 11, 2003 |
|
P. Akkanagamma and others Vs. The State of Karnataka and others
|
December 15, 2003 |
|
P.A. Yousuf and others Vs. The Government of Karnataka and others
|
July 11, 2003 |
|
P.N. Melinamutt (deceased) by L.Rs. Vs. Canara Bank, Malamaddi Branch and another
|
April 3, 2003 |
|
PAPAIAH Vs. STATE
|
September 19, 2003 |
|
PARAGOUDA CHANAGOUDA Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 31, 2003 |
|
PARASHURAM Vs. STATE OF KARNATAKA
|
April 24, 2003 |
|
PARVATHAMMA Vs. KAMALAMMA
|
November 4, 2003 |
|
Parvathamma Vs. Sri. K.B. Jayadevappa
|
August 1, 2003 |
|
PARVATHIBAI Vs. DEPUTY COMMISSIONER
|
April 3, 2003 |
|
PENNAIAH Vs. THIPPAMMA
|
December 8, 2003 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. GOVERNMENT OF KARNATAKA
|
December 12, 2003 |
|
PEPSICOLA INDIA MARKETING CO PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SPECIAL INVESTIGATION CELL
|
August 27, 2003 |
|
PHARMED CHEMICALS LIMITED BANGALORE Vs. SAINATH AGENCIES BANGALORE
|
November 28, 2003 |
|
PRABHAKAR Y D Vs. STATE OF KARNATAKA
|
September 1, 2003 |
|
PRABHU Vs. LAND TRIBUNAL
|
February 11, 2003 |
|
PRADEEP Vs. STATE
|
November 5, 2003 |
|
PRAFEENA PHALGUNAN Vs. RAGIV GANDHI UNIVERSITY OF HELTH
|
September 12, 2003 |
|
PRAKASH ANANT KAMAT Vs. LAND TRIBUNAL
|
August 29, 2003 |
|
PRAKASH DAL MILL Vs. GOVERNMENT OF KARNATAKA
|
February 18, 2003 |
|
PRAMOD MUTHALIK Vs. DISTRICT MAGISTRATE DAVANAGERE
|
January 31, 2003 |
|
PRASAD TECHNOLOGY PARK PVT. LTD Vs. SUB-REGISTAR, KRISHNARAJAPURAM
|
August 11, 2003 |
|
PRASANNA PARVATHAMBA VAIDYANATHESHWARA TRUST Vs. M S RADHAKRISHNA DIXIT
|
April 17, 2003 |
|
PRAVEEN BAI THOGADIA Vs. STATE OF KARNATAKA
|
February 14, 2003 |
|
PRAVEEN BAI THOGADIA Vs. STATE OF KARNATAKA
|
February 13, 2003 |
|
PRAVEEN KUMAR I KUSUBI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
January 28, 2003 |
|
PRESIDENT CHITRADURGA DISTRICT MAZDOOR SANGH Vs. MANAGING DIRECTOR BHADRA SAHAKARI SAKKARE KARKHANE NIYAMITA
|
February 25, 2003 |
|
Prof. M. Gurunath and others Vs. State of Karnataka, by its Secretary, Karnataka Government Secretariat and others
|
March 10, 2003 |
|
PRUDENTIAL ENGINEERS BUILDERS AND DEVELOPERS BANGALORE Vs. KUSKOOR BHARATH RAM
|
September 26, 2003 |
|
PUSHPA Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES MYSORE DIST
|
September 19, 2003 |
|
PUSHPA Vs. N C VENKATAPPA
|
November 21, 2003 |
|
PUTTACHANNAIAH Vs. R VENKATARAM
|
September 23, 2003 |
|
PUTTAMMA Vs. STATE OF KARNATAKA
|
August 1, 2003 |
|
PUTTARAJE URS Vs. STATE OF KARNATAKA
|
January 10, 2003 |
|
QUIET CORNER INDIA Vs. HAMEEDULLA KHAN
|
August 19, 2003 |
|
R L RAGHUNATHA REDDY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
March 25, 2003 |
|
R NATAYANASWAMY REDDY Vs. STATE OF KARNATAKA
|
November 20, 2003 |
|
R R R JAHAGIRDAR Vs. S R R R JAHAGIRDAR
|
February 28, 2003 |
|
R SETHURAJAN Vs. N S KRISHNA SETTY
|
September 4, 2003 |
|
R SRIKANTH REDDY Vs. REGISTRAR EVALUATION
|
December 4, 2003 |
|
R SURESH Vs. CHANDRA M A
|
January 13, 2003 |
|
R V KUMAR Vs. S S JAYEESHA
|
January 3, 2003 |
|
RADHABAI Vs. STATE OF KARNATAKA
|
August 1, 2003 |
|
RADHAKRISHNA BHAT Vs. RADHA HENGSU
|
June 27, 2003 |
|
RADHIKA VIDEO CENTRE Vs. DISTRICT MAGISTRATE
|
August 1, 2003 |
|
RAJAMANI Vs. K RAVINDRA
|
February 25, 2003 |
|
RAJANABI Vs. STATE OF KARNATAKA
|
November 12, 2003 |
|
RAJARATAN BASAVANNEPPA GHANTI Vs. CHANDRASEKHAR MAHADEVAPPA ARAMANI
|
April 4, 2003 |
|
RAJASHEKAR BANAVASE Vs. STATE OF KARNATAKA
|
July 21, 2003 |
|
RAJESH D DARBAR Vs. NARASINGRAO
|
April 1, 2003 |
|
RAJSHEKER R NADGOUD Vs. STATE OF KARNATAKA
|
April 17, 2003 |
|
RAMACHANDRA Vs. SHANTARAM
|
December 4, 2003 |
|
RAMACHANDRA VITTAL PAI Vs. TOWN PANCHAYAT HONAVAR UTTARA KANNADA DISTRICT
|
December 3, 2003 |
|
RAMAIAH Vs. STATE OF KARNATAKA
|
February 28, 2003 |
|
RAMAKRISHNA THEATRE LTD Vs. G I AND C CORPN LTD
|
July 29, 2003 |
|
RAMAPPA HANUMAPPA NAGANOOR Vs. STATE OF KARNATAKA
|
July 1, 2003 |
|
RAMESH S LAMANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 1, 2003 |
|
Ramesh Tai Seeta Naik Vs. Huliya Yanka Naik and others
|
October 14, 2003 |
|
RAMESHWARIVARMA Vs. UNIVERSITY OF MYSORE
|
February 27, 2003 |
|
RAMSITA FINANCE AND INVESTMENTS PRIVATE LIMITED Vs. MEENAKSHI NAGAPPA HALAMANAVAR
|
December 11, 2003 |
|
RANGANATHA ASSOCIATES Vs. UNION OF INDIA
|
February 17, 2003 |
|
RANGAPPA Vs. B L MAHALINGAPPA
|
November 6, 2003 |
|
RATNAWA Vs. STATE
|
June 6, 2003 |
|
RAVEENDRA S KARADI Vs. KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED
|
January 29, 2003 |
|
RAVI AGENCIES Vs. UNION OF INDIA
|
June 5, 2003 |
|
Ravi Kumar Vs. Indian Textiles Cooperative Ltd. and another
|
January 9, 2003 |
|
RAVIKUMAR Vs. MANAGER INDIAN TEXTILES CO OP LTD
|
January 9, 2003 |
|
RAVINDRA Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 11, 2003 |
|
RAYANAGOUDA Vs. DEPUTY COMMISSIONER
|
May 6, 2003 |
|
RAYANAGOUDA Vs. DEPUTY COMMISSIONER
|
February 18, 2003 |
|
REENA JANARDHANA Vs. STATE OF KARNATAKA
|
August 14, 2003 |
|
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. TALAWARA VENKATAPPA
|
January 31, 2003 |
|
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE CONTEMNER Vs. EDITOR MYSORE MITRA
|
January 10, 2003 |
|
REHMAN HUSSAIN Vs. ALTHAF HUSSAIN
|
December 2, 2003 |
|
REVAPPA Vs. GRAMODYOGA YANNE UTPADAKAR SAHAKARI SANGHA LIMITED
|
August 28, 2003 |
|
RIAZ AHMAD SHERIFF Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
July 18, 2003 |
|
ROBERT D MELLO Vs. HENRY D MELLO
|
July 22, 2003 |
|
Roddam Gopal Krishnaiah (deceased) by L.Rs. Vs. Roddam Adiseshayya (deceased) by L.Rs. and others
|
July 24, 2003 |
|
ROHIT DANDEKAR Vs. RAJ KAVITHA
|
August 21, 2003 |
|
ROSALINE THERESA FERNANDES Vs. P N APPANNA
|
July 22, 2003 |
|
RUKMINI BAI Vs. VENKOBA RAO
|
January 20, 2003 |
|
RUKMINI BAI Vs. VENKOBA RAO
|
March 12, 2003 |
|
RURAL POLICE SHIMOGA Vs. TANVEER ALIAS THANVEER PASHA
|
September 4, 2003 |
|
S A JAYANARAYANA Vs. STATE OF KARNATAKA
|
May 30, 2003 |
|
S A KHADAR Vs. ABDUL SUBHAN KHAN
|
March 27, 2003 |
|
S A MUKUND Vs. GANPATI URBAN CO OPERATIVE BANK LTD
|
August 4, 2003 |
|
S BORAPPA Vs. STATE OF KARNATAKA
|
November 21, 2003 |
|
S G KRISHNAMURTHY Vs. VOKKALIGARA SANGHA
|
April 1, 2003 |
|
S G MALLIKARJUN Vs. ASHA
|
March 4, 2003 |
|
S G NARAYANA SWAMY Vs. RAMAKRISHNAPPA
|
January 21, 2003 |
|
S GOWRISHANKAR Vs. SECRETARY BAR COUNCIL OF INDIA
|
February 3, 2003 |
|
S JOGINDER SINGH SABARWAL Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
August 27, 2003 |
|
S M RAO Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE BANGALORE
|
August 6, 2003 |
|
S MADHAVA Vs. CANBANK FACTORS LTD
|
March 18, 2003 |
|
S N PRAKASH Vs. RAJU SHANKARALAL GOEL
|
January 9, 2003 |
|
S P SRIDHAR Vs. GOVERNMENT OF KARNATAKA
|
September 16, 2003 |
|
S PADMAVATHAMMA Vs. S R SRINIVASA
|
September 2, 2003 |
|
S PUSHPA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 22, 2003 |
|
S R HANUMANTHAIAH Vs. STATE OF KARNATAKA
|
March 24, 2003 |
|
S RAGHURAM REDDY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
September 4, 2003 |
|
S RAJESHWAR Vs. R KARTHIYEGAN
|
July 11, 2003 |
|
S S SUBBALAXMI Vs. GOVERNMENT OF KARNATAKA
|
July 21, 2003 |
|
S SATHYANARAYANA Vs. STATE OF KARNATAKA
|
January 24, 2003 |
|
S SEETHARAMA RAO Vs. SECRETARY
|
August 4, 2003 |
|
S T MEENAKSHI Vs. T THIMMAPPA
|
December 8, 2003 |
|
S V NARCYANA Vs. KOLAR GRAMIN BANK REP
|
June 30, 2003 |
|
S VASANTHAKUMAR Vs. MOHAMMED ARIFF
|
February 26, 2003 |
|
S VENKATASHAMAPPA Vs. STATE OF KARNATAKA
|
August 8, 2003 |
|
S VIJAYALAKSHMI Vs. BHASHKARACHAR
|
January 2, 2003 |
|
S.A. Jayanarayana and others Vs. State of Karnataka, by its Seed Inspector-cum-Assistant Director of Agriculture and others
|
May 30, 2003 |
|
SADASHLVALAH Vs. STATE OF KARNATAKA
|
August 26, 2003 |
|
SAMAJA SEVA SAHAKARI BANK NIYAMIT BANWAL Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES D K
|
June 20, 2003 |
|
SAMBHAV CONSTRUCTIONS Vs. STATE OF KARNATAKA
|
March 11, 2003 |
|
SANGAPPA VEERAPPA KATARKI Vs. BHIMAPPA YAMANAPPA CHABBI
|
July 8, 2003 |
|
SANJEEVA NAIKA Vs. SHANKARA NARAYANA NAIKA
|
August 26, 2003 |
|
SANJEEVINI ANANDA AWATE Vs. M D HIRANYAKESHI SAHAKARI
|
January 10, 2003 |
|
Sankamma (deceased) by L.Rs. Vs. Sangappa Mallappa Bennur and another
|
November 27, 2003 |
|
SANNABASAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
January 14, 2003 |
|
SARASWATHI BAI Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
August 22, 2003 |
|
Sarfunnisa Vs. Smt. Vijayalakshmi and others
|
November 3, 2003 |
|
SAROJA DATTATREYA Vs. S R SUBBARAJAYYA SHETTY
|
January 1, 2003 |
|
SATHYANARAYANA RAO GHORPADE Vs. MINISTER OF CO OPERATION DEPARTMENT OF CO OPERATION GOVT OF KARNATAKA
|
June 12, 2003 |
|
SATWANT PASRICHA Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES
|
March 13, 2003 |
|
SATYA SRINATH Vs. SYNDICATE BANK REP
|
April 7, 2003 |
|
SAVITHA GUPTA Vs. NAGARATHA
|
April 17, 2003 |
|
SAVITHRI Vs. RAMAPPA
|
July 8, 2003 |
|
SAVITRI Vs. STATE OF KARANTAKA
|
October 13, 2003 |
|
SECRETARY Vs. CHIEF SECRETARY
|
November 5, 2003 |
|
SESHADRI IYENGAR Vs. P V RAMADAS
|
July 29, 2003 |
|
Severine Pinto Vs. H.J. Mascarenhas and others
|
February 10, 2003 |
|
SHAHWAR BASHEER Vs. VEENA MOHAN
|
February 24, 2003 |
|
Shaik Usman Vs. Jainabi (deceased) by L.Rs.
|
March 7, 2003 |
|
SHAKTI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2003 |
|
SHAM PRASAD BEKAL Vs. STATE OF KARNATAKA
|
April 3, 2003 |
|
SHAMANUR KALLAPPA AND SONS Vs. STATE OF KARNATAKA
|
May 26, 2003 |
|
SHANBHAG RESTAURANT Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2003 |
|
SHANKAR RAJ Vs. JOINT COMMISSIONER
|
March 12, 2003 |
|
SHANKARAGOUDA YALLANAGOUDA PATIL Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
|
September 22, 2003 |
|
SHANTESH GUREDDI Vs. STATE OF KARNATAKA
|
July 10, 2003 |
|
SHANTHA RAMAMURTHY Vs. KANIKA RAJ
|
June 12, 2003 |
|
SHANTHABAI SHIVAPPA AGASAR Vs. STATE OF KARNATAKA
|
November 19, 2003 |
|
SHANTHAKUMAR Vs. DEPUTY COMMISSIONER
|
July 25, 2003 |
|
SHANTHI DEVI LODHA Vs. DEPUTY CONSERVATOR OF FOREST AND AUTHORISED OFFICER CHIKMAGALUR
|
September 22, 2003 |
|
SHARANAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
October 17, 2003 |
|
SHARANAPPA Vs. SUMITRABAI
|
October 23, 2003 |
|
SHARANAPPA Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER
|
June 23, 2003 |
|
SHARDA MARUTHI PATIL Vs. CHAIRMAN LOCAL BOARD ADMINISTRATIVE OFFICE
|
April 8, 2003 |
|
SHARIN DHIMAN Vs. COMMON ENTRANCE TEST CELL
|
March 11, 2003 |
|
SHEETAWWA Vs. HEMAREDDI
|
September 26, 2003 |
|
SHESHAGIRI Vs. LAND TRIBUNAL
|
January 24, 2003 |
|
SHILPI GRANITES EXPORTERS Vs. STATE OF KARNATAKA
|
May 28, 2003 |
|
SHIMOGA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION
|
December 18, 2003 |
|
SHIMOGA ZILLA MADIVALA SANGHA Vs. DISTRICT REGISTRAR FOR SOCIETIES and ASSOCIATIONS SHIMOGA DISTRICT
|
June 10, 2003 |
|
SHIVA RAJ Vs. GURU DEVA
|
November 11, 2003 |
|
SHIVA RAMA UPADYAYA Vs. RAJA SATYANARAYANA SETTY
|
July 18, 2003 |
|
SHIVALINGA SHIVANAGOWDA PATIL Vs. ERAPPA BASAPPA BHAVIHALA
|
December 1, 2003 |
|
SHIVALINGAMMA Vs. T RAMAIAH
|
August 27, 2003 |
|
Shivalingappa Vs. Chandramma and others
|
February 20, 2003 |
|
SHIVAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
|
January 17, 2003 |
|
SHIVAPPA NEELAPPA KALLI Vs. STATE OF KARNATAKA
|
June 23, 2003 |
|
SHIVARAMA BHAT Vs. THIMMA POOJARY
|
April 8, 2003 |
|
SHIVARAMU Vs. GANGAMMA
|
January 17, 2003 |
|
SHIVKUMAR S O SHIVANNA Vs. PREVATHI
|
November 20, 2003 |
|
SHIVLEELA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 17, 2003 |
|
SHOBHA Vs. STATE ELECTION COMMISSION
|
June 17, 2003 |
|
SHRI SUKHSAGAR HOTEL Vs. SUKH SAGAR ENTERPRISES
|
September 26, 2003 |
|
SHRIDHAR Vs. EXCISE INSPECTOR DHARWAD RANGE
|
January 22, 2003 |
|
SHRIDHAR M KALMADY Vs. H BABURAYA NAYAK
|
June 26, 2003 |
|
Shrimanti and others Vs. Sri. Krishna Deva Madiwal and others
|
August 20, 2003 |
|
SIDDALINGESHWAR Vs. VIRUPAXGOUDA
|
February 3, 2003 |
|
SIDDARAMAPPA Vs. GOURAVVA
|
December 9, 2003 |
|
SIDDARAMAPPA NEVGAPPA TOTAGI Vs. STATE OF KARNATAKA
|
April 3, 2003 |
|
SMT. ARUNA KISHORE ACHARYA Vs. DIRECTOR, DEPTT. OF INFORMATION AND PUBLICITY, BANGALORE AND ANOTHER
|
December 8, 2003 |
|
SOMALINGAPPA Vs. ANJANAPPA
|
September 5, 2003 |
|
SOMANATH KEREBAIL Vs. STATE OF KARNATAKA
|
December 12, 2003 |
|
SOMANNA Vs. STATE OF KARNATAKA
|
February 5, 2003 |
|
SONAVVA Vs. MAHADEO
|
June 20, 2003 |
|
SOUTHERN FERRO LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
November 7, 2003 |
|
Southern Ferro Ltd. Vs. Karnataka Power Transmission Corporation Ltd.
|
November 7, 2003 |
|
SOUTHERN HERBALS LTD Vs. SETTLEMENT COMMISSION IT and WT
|
February 26, 2003 |
|
Southern Herbals Ltd. Vs. Settlement Commission and another
|
February 26, 2003 |
|
Southern Wonder World Resorts Limited and another Vs. State of Karnataka and others
|
July 25, 2003 |
|
SOUTHERN WONDER WORLD RESORTS LTD Vs. STATE OF KARNATAKA
|
July 25, 2003 |
|
SPECIAL L A O Vs. NIRMALA DEVI
|
January 27, 2003 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MALALI ALIAS SANASATTI THIMMANNA HANAMAPPA
|
March 13, 2003 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. HANAMANTH
|
May 26, 2003 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. VITHAL BEERAPPA NAIK
|
October 29, 2003 |
|
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. PAVADEPPA
|
June 5, 2003 |
|
SPECIAL LAND ACQUTION OFFICER UPPER KRISHNA Vs. BHIMAPPA
|
May 27, 2003 |
|
SPENCES HOTELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 4, 2003 |
|
SREEDEVI Vs. RAMESH S BAGI
|
December 11, 2003 |
|
SRIKANTADATTA NARASIMHA RAJA WODEYAR Vs. STATE OF KARNATAKA
|
June 3, 2003 |
|
SRINIVASAMURTHY N S Vs. REGISTRAR OF CO OPERATIVE SOCIETY
|
November 17, 2003 |
|
SRIPATHY GOVIND BHAT Vs. STATE OF KARNATAKA
|
March 3, 2003 |
|
STATE Vs. P MANOHARA
|
January 6, 2003 |
|
STATE Vs. BASANAGOUDA CHANNAVEERAGOUDA PATIL
|
June 4, 2003 |
|
STATE Vs. ANTHONY VAZ
|
June 4, 2003 |
|
STATE Vs. PUTTASWAMAPPA
|
June 10, 2003 |
|
STATE Vs. T HUCHAIAH
|
June 9, 2003 |
|
STATE Vs. MUDAKAPPA
|
June 10, 2003 |
|
STATE Vs. DINESH SHASTRY
|
June 16, 2003 |
|
STATE Vs. JENUKURUBARA HARISHA ALIAS RAMESHA
|
June 12, 2003 |
|
STATE Vs. RAJU HANUMAPPA REDDY
|
July 28, 2003 |
|
STATE Vs. CHANNAPPA ULAVAPPA VIJAPUR
|
July 17, 2003 |
|
STATE Vs. MAHABOOBALI ALIAS MAHABOOB
|
July 14, 2003 |
|
STATE Vs. H D BEEREGOWDA
|
July 15, 2003 |
|
STATE Vs. SHAKUNABI
|
June 18, 2003 |
|
STATE Vs. SADIQ PASHA ALIAS SYED PASHA
|
June 18, 2003 |
|
STATE Vs. YENKAPPA
|
June 24, 2003 |
|
STATE Vs. ABDUL RAHIM
|
June 24, 2003 |
|
STATE Vs. CHIKKANNA
|
October 22, 2003 |
|
STATE Vs. M V SRINIVASA
|
October 20, 2003 |
|
STATE Vs. MUGUTSAB KHASIMSAB
|
October 7, 2003 |
|
STATE Vs. DASEGOWDA
|
October 13, 2003 |
|
STATE Vs. CHANNAIAH
|
September 23, 2003 |
|
STATE Vs. SIDDAPPA
|
September 1, 2003 |
|
STATE Vs. MANAPPA
|
August 13, 2003 |
|
STATE Vs. MAHABOOB PASHA
|
August 11, 2003 |
|
STATE Vs. ABDUL KAREEM TELGI KAREEM LALA
|
August 4, 2003 |
|
STATE Vs. RAMA REDDY
|
November 10, 2003 |
|
STATE Vs. DYAVAPPA
|
December 15, 2003 |
|
STATE Vs. PEDDAHANUMAPPA
|
December 12, 2003 |
|
STATE Vs. K P RAJA
|
December 5, 2003 |
|
STATE Vs. SHIVAJI
|
December 3, 2003 |
|
STATE Vs. KALISTA DESOUZA
|
December 18, 2003 |
|
STATE BANK OF INDIA Vs. NAGESH HARIYAPPA NAYAK
|
January 22, 2003 |
|
STATE BY SANTHPUR POLICE STATION Vs. GOUSKHAN AND OTHERS
|
September 22, 2003 |
|
State by Stamp Investigation Team Vs. Abdul Kareem Telgi @ Kareem Lala
|
August 4, 2003 |
|
State of Karanataka Vs. Hanumantha
|
June 2, 2003 |
|
State of Karnataka Vs. S.B. Lokesh and others
|
August 7, 2003 |
|
State of Karnataka Vs. Nagamma and others
|
July 31, 2003 |
|
State of Karnataka Vs. Narayanappa
|
August 20, 2003 |
|
State of Karnataka Vs. K.H. Veerabhadregowda
|
June 5, 2003 |
|
State of Karnataka Vs. Babu @ Netaji Chougale and another
|
July 2, 2003 |
|
STATE OF KARNATAKA Vs. MACHENDRA REDDY AND OTHERS
|
December 2, 2003 |
|
STATE OF KARNATAKA Vs. BHADRAYYA ALIAS BHASKAR
|
November 14, 2003 |
|
STATE OF KARNATAKA Vs. VENKATESH
|
October 23, 2003 |
|
STATE OF KARNATAKA Vs. UNNI
|
January 22, 2003 |
|
STATE OF KARNATAKA Vs. T B MANJUNATH
|
January 13, 2003 |
|
STATE OF KARNATAKA Vs. SHIVANAND FAKIRAPPA NAIK
|
January 27, 2003 |
|
STATE OF KARNATAKA Vs. VISHWANATHA S ANCHAN
|
March 13, 2003 |
|
STATE OF KARNATAKA Vs. RAJU
|
March 26, 2003 |
|
STATE OF KARNATAKA Vs. KARIYAVVA
|
June 24, 2003 |
|
STATE OF KARNATAKA Vs. SHANKARAPPA BASAPPA ONTIHALLI
|
June 24, 2003 |
|
STATE OF KARNATAKA Vs. JANNATHBI
|
June 24, 2003 |
|
STATE OF KARNATAKA Vs. SALIM KHAN
|
June 17, 2003 |
|
STATE OF KARNATAKA Vs. SHIVAPUTRAPPA BASAVANNAPPA
|
June 19, 2003 |
|
STATE OF KARNATAKA Vs. CHANDRAPPA
|
July 4, 2003 |
|
STATE OF KARNATAKA Vs. PRABHAKAR REDDY
|
July 14, 2003 |
|
STATE OF KARNATAKA Vs. T R KRISHNAMURTHY PSI BIDADI
|
June 30, 2003 |
|
STATE OF KARNATAKA Vs. DAYA ALIAS DAYANANDA
|
July 2, 2003 |
|
STATE OF KARNATAKA Vs. NARASANNA
|
July 1, 2003 |
|
STATE OF KARNATAKA Vs. SANGLEPPA SHIVAPUTRAPPA TEGUR
|
July 17, 2003 |
|
STATE OF KARNATAKA Vs. VADDE YERRA
|
July 16, 2003 |
|
STATE OF KARNATAKA Vs. CHINTA GUNTA UDAYA BHASKAR REDDY
|
July 24, 2003 |
|
STATE OF KARNATAKA Vs. YAMANAPPA IRAPPA BOMMANAHALLI
|
June 16, 2003 |
|
STATE OF KARNATAKA Vs. ABDULSAB IMAMSAB MAKANDAR
|
June 12, 2003 |
|
STATE OF KARNATAKA Vs. MUNIMAILAPPA
|
June 4, 2003 |
|
STATE OF KARNATAKA Vs. P A BIDDAPA
|
June 3, 2003 |
|
STATE OF KARNATAKA Vs. BASAPPA
|
June 2, 2003 |
|
STATE OF KARNATAKA Vs. JAGAPPA
|
June 2, 2003 |
|
STATE OF KARNATAKA Vs. B R KRISHNAIAH
|
March 28, 2003 |
|
STATE OF KARNATAKA Vs. RAMACHANDRA BHIMRAO BHAMANE
|
August 4, 2003 |
|
STATE OF KARNATAKA Vs. SHIVANNA
|
August 7, 2003 |
|
STATE OF KARNATAKA Vs. K SRINIVASULU
|
August 7, 2003 |
|
STATE OF KARNATAKA Vs. NARSING
|
August 7, 2003 |
|
STATE OF KARNATAKA Vs. BASAVARAJ GUDDAPPA MALIGER
|
August 7, 2003 |
|
STATE OF KARNATAKA Vs. SHANKREPPA RUDRAPPA PARIT
|
August 19, 2003 |
|
STATE OF KARNATAKA Vs. T BALARAMA
|
September 4, 2003 |
|
STATE OF KARNATAKA Vs. ANNAYYA
|
September 8, 2003 |
|
STATE OF KARNATAKA Vs. GOUSKHAN
|
September 22, 2003 |
|
STATE OF KARNATAKA Vs. SHESHADRI SHETTY
|
October 14, 2003 |
|
STATE OF KARNATAKA Vs. GURUPADAYYA BALAYYA KARADI
|
October 7, 2003 |
|
STATE OF KARNATAKA Vs. MAREPPA
|
October 6, 2003 |
|
STATE OF KARNATAKA Vs. RAJANNA
|
October 17, 2003 |
|
STATE OF KARNATAKA Vs. BASAPPA AVVANNAPPA CHIGARI
|
October 16, 2003 |
|
STATE OF KARNATAKA Vs. BALU RAMA KALLIGADDI
|
December 5, 2003 |
|
STATE OF KARNATAKA Vs. N R ANTHONY RAJ
|
December 3, 2003 |
|
STATE OF KARNATAKA Vs. MALLESHAPPA
|
December 9, 2003 |
|
STATE OF KARNATAKA Vs. RANGAPPA
|
November 10, 2003 |
|
STATE OF KARNATAKA Vs. KRISHNAPPA
|
November 18, 2003 |
|
STATE OF KARNATAKA Vs. A SIDRAMAPPA
|
November 12, 2003 |
|
STATE OF KARNATAKA Vs. SHEFI AHMED
|
November 18, 2003 |
|
STATE OF KARNATAKA REP Vs. E BHASKAR RAO
|
February 20, 2003 |
|
STATE OF KERALA Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE
|
January 8, 2003 |
|
STATE OF REVOOR POLICE Vs. DATTAPPA
|
December 10, 2003 |
|
STERLINGS MAC FAST FOOD Vs. MCDONALDS CORPORATION U S A
|
October 31, 2003 |
|
SUBBAMMA Vs. EXECUTIVE OFFICER NANJANGUD PANCHAYAT
|
April 22, 2003 |
|
SUBBARAYAPPA Vs. STATE OF KARNATAKA
|
November 5, 2003 |
|
SUBHASH PROJECTS AND MARKETING LIMITED Vs. JAIN FARMS AND RESORTS LTD
|
July 25, 2003 |
|
SUDARSHAN KUMAR BABU VALLURUR Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY
|
February 28, 2003 |
|
SUGUNA RAJKUMAR Vs. R RAJMAL
|
July 30, 2003 |
|
SUJAYA RAMAPPA Vs. ASSISTANT COMMISSIONER SHIMOGA
|
July 4, 2003 |
|
SULOCHANA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
October 9, 2003 |
|
SUMANGALA L HEGDE Vs. LAXMINARAYAN ANANT HEGDE
|
January 14, 2003 |
|
SUMATHI Vs. VITTALA KANCHAN
|
April 3, 2003 |
|
SUMITRABAI Vs. STATE OF KARNATAKA
|
June 16, 2003 |
|
SUNDARA POOJARY Vs. SHEKARA POOJARY
|
December 3, 2003 |
|
SURESH PRABHU Vs. LAND TRIBUNAL KARKALA
|
October 27, 2003 |
|
SURESH RAMACHANDRA JOSHI Vs. KARNATAKA STATE ROAD TRANSPORT CORPN
|
November 10, 2003 |
|
SURYAKANT SHIVALINGAPPA MUCHANDI HIREMUTT Vs. STATE OF KARNATAKA AND OTHERS
|
October 15, 2003 |
|
SURYAKANTH Vs. STATE OF KARNATAKA
|
June 18, 2003 |
|
SUSHEELA DEVI Vs. STATE OF KARNATAKA
|
December 10, 2003 |
|
SUSHEELAMMA Vs. NOORUDDIN
|
January 22, 2003 |
|
SYED MOHIUDDIN PASHA KHADRI Vs. STATE OF KARNATAKA
|
February 25, 2003 |
|
SYED NISAR AHMED Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION
|
August 22, 2003 |
|
SYED SHABBIR HUSSAIN Vs. STATE OF KARNATAKA
|
March 20, 2003 |
|
SYNDICATE BANK Vs. R G BHIDE
|
March 10, 2003 |
|
SYNDICATE BANK Vs. WILFRED DSOUZA
|
February 18, 2003 |
|
SYNDICATE BANK Vs. M SIVARUDRAPPA
|
January 29, 2003 |
|
T H LAKSHMANPRASAD Vs. MOHAMMAD IQBAL
|
February 24, 2003 |
|
T JAYAMMA Vs. DEVAMMA
|
June 11, 2003 |
|
T K HARIHARAN Vs. MANJULA RAMASWAMY
|
October 29, 2003 |
|
T LAXMINARAYANA HATWAR Vs. RAGHAVENDRA SHANBHOGUE
|
October 27, 2003 |
|
T PALAKSHA Vs. ASSISTANT COMMISSIONER
|
November 13, 2003 |
|
T RAMACHANDRA Vs. N RANGANATHA CHETTIAR
|
April 16, 2003 |
|
T S RUKMANI Vs. M B AIYAPPA
|
October 17, 2003 |
|
T T A P CO OP MKTG SOCY LTD Vs. DIST C D R FORUM
|
March 11, 2003 |
|
TANIBAI RAMCHANDRA PATIL Vs. STATE OF KARNATAKA
|
September 1, 2003 |
|
TARA DEVI Vs. SAKKU BAI
|
January 20, 2003 |
|
TATA CONSULTANCY SERVICES Vs. STATE OF KARNATAKA
|
September 1, 2003 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. N B EXPORTS
|
May 30, 2003 |
|
THANARAM BHATI Vs. D ANNAMALAI CHETTIAR
|
April 9, 2003 |
|
THIMMAPPA Vs. STATE OF KARNATAKA
|
June 30, 2003 |
|
TIPPANNA Vs. GHSNASHYAM
|
August 11, 2003 |
|
TIPTUR TALUK AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
|
March 11, 2003 |
|
TOWN MUNICIPAL COUNCIL KUNIGAL TUMKUR DISTRICT Vs. M NAGARAJU
|
February 13, 2003 |
|
TRACTORS AND FARM EQUIPMENT LTD Vs. STATE OF KARNATAKA
|
August 13, 2003 |
|
TWENTIETH CENTURY FOX FILMS CORPORATION Vs. NRI FILMS PRODUCTION ASSOCIATES PRIVATE LIMITED
|
January 9, 2003 |
|
UDAY K PEHEKAR Vs. KARNATAKA STATE FINANCIAL CORPORATION LIMITED
|
September 3, 2003 |
|
UGREGOWDA Vs. SPECIAL LAND ACQUSITION OFFICER
|
September 15, 2003 |
|
ULLEPPA Vs. GANGABAI
|
March 20, 2003 |
|
UMESH UPADHYA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 30, 2003 |
|
UMMANNA URF UMAPATHI Vs. M R NAVEEN SHANKAR
|
July 2, 2003 |
|
UNION BANK OF INDIA DHARWAD Vs. PARASURAM
|
March 5, 2003 |
|
UNION OF INDIA Vs. M R SHIVAPPA
|
January 23, 2003 |
|
UNION OF INDIA Vs. MYSORE PAPER MILLS LIMITED
|
August 29, 2003 |
|
UNION OF INDIA Vs. MYSORE PAPER MILLS LTD
|
December 10, 2003 |
|
UNION OF INDIA Vs. Y N R RAO
|
December 8, 2003 |
|
UNIQUE CREATIONS BANGALORE LIMITED Vs. STATE OF KARNATAKA REP
|
July 24, 2003 |
|
Unisoft (India) Private Limited Vs. The Area Manager (SE)
|
August 25, 2003 |
|
UNITED INDIA INSURANCE Vs. IBRAHIM MAJOR
|
February 4, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. P M ZEENATH
|
February 10, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. S S MUKHARAM
|
January 7, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. BHARAMAPPA DODDABIRAPPA PUJARI
|
July 18, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. JAYALAKSHMI
|
July 18, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S S MUKHARAM
|
February 7, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAGARATHNA
|
October 15, 2003 |
|
URUKUNDI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION RAICHUR
|
June 20, 2003 |
|
V B NAYAK Vs. S R NARASIMHA MURTHY
|
November 7, 2003 |
|
V B RAIKAR Vs. STATE OF KARNATAKA
|
November 3, 2003 |
|
V K THIMMAIAH Vs. V K PARVATHI
|
January 20, 2003 |
|
V MANJULA Vs. COMMISSIONER FOR FOOD AND CIVIL SUPPLIES KARNATAKA
|
February 4, 2003 |
|
V NARASIMHA HOLLA Vs. MIZAR GOVIND ANNAPPA PAI
|
October 14, 2003 |
|
V P PATIL Vs. INCOME TAX OFFICER
|
March 20, 2003 |
|
V RAMAKRISHNA Vs. STATE OF KARNATAKA
|
August 20, 2003 |
|
V S KASHYAP Vs. DEBT RECOVERY TRIBUNAL
|
December 12, 2003 |
|
V S RICHARDS Vs. STATE OF KARNATAKA
|
August 6, 2003 |
|
V. Narayanaswamy and another Vs. State of Karnataka and others
|
August 4, 2003 |
|
VASANTH RAO Vs. RAMACHANDRASA ALIAS RAMANATHASA
|
December 4, 2003 |
|
VASAVADATTA CEMENTS Vs. KARNATAKA APPELLATE TRIBUNAL
|
July 25, 2003 |
|
VASU SHETTY Vs. CHELLU HENGSU
|
February 25, 2003 |
|
VASUDEVA ACHARYA Vs. S K VAMAN BALIGA
|
March 28, 2003 |
|
VASUDEVA MURTHY Vs. MARIYAPPA
|
September 16, 2003 |
|
VASUDEVA NAIK B Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION KSRTC
|
February 21, 2003 |
|
Vasudeva Naik B. Vs. Karnataka State Road Transport Corporation (KSRTC) and another
|
February 21, 2003 |
|
VEERABHADRAPPA Vs. GANGAMMA
|
April 9, 2003 |
|
VEERASHAIVA VIDYAVARDHAKA SANGHA Vs. DISTRICT REGISTRAR BELLARY
|
June 3, 2003 |
|
VEERASHIVA VIDYAVARDHAKA SANGHA Vs. DISTRICT REGISTRAR
|
January 30, 2003 |
|
VENKATACHALALAH Vs. STATE
|
July 22, 2003 |
|
VENKATARAMANA ALIAS VENKAPPA ANNAYYA HEGDE Vs. GANPATHI
|
September 23, 2003 |
|
VENUGOPALA Vs. VASANTHA
|
February 14, 2003 |
|
VIJAY BANK Vs. T D JAYAMMA
|
August 12, 2003 |
|
VIJAY KUMAR Vs. STATE OF KARNATAKA
|
January 13, 2003 |
|
VIJAY RAMAKRISHNA NAIK Vs. KARNATAKA POWER TRANSMISSION CORPORATION
|
January 30, 2003 |
|
VIJAYA BANK Vs. NAVEEN MECHANISED CONSTRUCTION PRIVATE LIMITED
|
December 2, 2003 |
|
Vijayalaxmi Vs. Smt. Shashikala @ Radha and others
|
September 9, 2003 |
|
VIJAYENDRA SHENOY Vs. SOUTH CANARA DIST CENTRAL CO OP BANK LTD
|
July 22, 2003 |
|
VIJAYKUMAR MANE Vs. REGIONAL TRANSPORT OFFICER DHARWAD
|
January 21, 2003 |
|
VIKRANT TRANSPORT CO Vs. COMMERCIAL TAX OFFICER INT I
|
July 28, 2003 |
|
VIKRANT TYRES LIMITED Vs. NIL
|
September 2, 2003 |
|
VIMA RUBBERS PVT LTD Vs. COMMERCIAL TAX OFFICER INTL
|
March 31, 2003 |
|
VIMALAVVA ALIAS VINODAVVA Vs. YELLAVVA
|
March 13, 2003 |
|
VINAYA R KAMATH Vs. ANUPAMA KAMATH
|
March 21, 2003 |
|
VINCENT STEPHEN DISOUZA Vs. JOSEPH DÍSOUZA
|
March 20, 2003 |
|
VIRABASAYYA PRABHAYYA HALLUR Vs. STATE OF KARNATAKA
|
January 14, 2003 |
|
VISHWANATHA Vs. STATE OF KARNATAKA
|
December 17, 2003 |
|
VITHABAI G GHODAKE Vs. UNITED WESTERN BANK LTD
|
January 29, 2003 |
|
VITHOBA Vs. LAND TRIBUNAL
|
June 16, 2003 |
|
VLDYAVARDHAKA SANGHA Vs. STATE OF KARNATAKA
|
August 14, 2003 |
|
VOLTAS LTD Vs. B J N HOTEL LTD
|
December 5, 2003 |
|
VYAVASAYA SEVA SAHAKARI BANK Vs. GOVERNMENT OF KARNATAKA
|
June 4, 2003 |
|
WEIZMANN HOMES LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 30, 2003 |
|
WEIZMANN HOMES LTD. Vs. CENTRAL BOARD OF DIRECT TAXESH AND OTHERS
|
November 30, 2003 |
|
Widia (India) Limited and others Vs. The State of Karnataka and others
|
August 21, 2003 |
|
X.M. Joseph Vs. Press Council of India
|
February 24, 2003 |
|
Y M NAGARAJA HEREKEREHALLY Vs. STATE OF KARNATAKA
|
July 28, 2003 |
|
Y VENUGOPALA REDDY Vs. COMMISSIONER OF INCOME TAX
|
May 26, 2003 |
|
YAMANAPPA SANGAPPA HULAGERI Vs. KALLAPPA SALABAPPA GANGANAGOUDAR
|
July 29, 2003 |
|
YASHODA Vs. DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT
|
August 8, 2003 |
|
YASHODA BAI Vs. LAKSHMAMMA
|
August 21, 2003 |
|
YASHODAMMA G Vs. STATE OF KARNATAKA
|
August 6, 2003 |
|
YELLAPPA Vs. YASHODABAI
|
July 31, 2003 |
|
YEMANAPPA DUDAPPA MARVE Vs. YELLUBAI
|
April 17, 2003 |
|
YUVARA TA SRIKANTADATTA NARASIMHARAJA WODEYAR Vs. N V MAHADEVAPPA
|
December 17, 2003 |
|
ZAMIR AHMED Vs. UNITED INDIA INSURANCE CO LTD
|
January 14, 2003 |
|
ZAREEN BEGA Vs. NEW INDIA ASSURANCE CO LIMITED
|
October 6, 2003 |