REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A EBENEZER Vs. STATE OF KARNATAKA	August 5, 2002
A EBENEZER Vs. M MARY	April 18, 2002
A K SUBBAIAH Vs. KARNATAKA STATE BAR COUNCIL BANGALORE	July 19, 2002
A MUNISWAMY Vs. SELVI	April 12, 2002
A N SHIVAPRASAD Vs. T VENKATESH	November 29, 2002
A P MADANNA Vs. A P KUSHALAPPA	May 29, 2002
A R ARUNA KUMAR Vs. NALINI	September 4, 2002
A R VISHALAXI Vs. UNION OF INDIA	February 14, 2002
A RAVINDRANATH Vs. UMA S POOJARY	December 20, 2002
A S SRINIVASAN Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	November 26, 2002
A U VALIULLA Vs. A V SHAFIULLA	October 1, 2002
A VENKATASUBBAIAH AND CO Vs. B S RAJANNA CHETTY	July 23, 2002
A. Jayaram Vs. Secretary to the Government of Karnataka Department of Housing and Urban Development and another	October 9, 2002
A. Muniswamy and another Vs. Smt. Selvi	April 12, 2002
A. Ravindranath Vs. Smt. Uma S. Poojary and others	December 20, 2002
A. Vishalaxi and another Vs. Union of India (UOI) and others	February 14, 2002
A.P. Madanna (deceased) by L.Rs. Vs. A.P. Kushalappa and others	May 29, 2002
ABDUL HAQ Vs. DEPUTY COMMISSIONER UTTARA KANNADA	June 6, 2002
ABDUL RAHIMANSAHEB Vs. PUTTAWWA	July 9, 2002
Abdul Sattar and others Vs. Gurlingayya and another	February 27, 2002
ABDUL SHAFIULLA Vs. KARNATAKA POWER TRANSMISSION CORPORATION	January 2, 2002
ADIL ABBAS Vs. ABDUL KAREEM BAGMAR	November 29, 2002
AICOBOO NAGAR RESIDENTS WELFARE ASSOCIATION BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	September 3, 2002
AJAY MEHTA Vs. STATE OF KARNATAKA	September 24, 2002
AMIR ALI Vs. AHMED PATEL	September 9, 2002
ANANDA KUMAR B PIRGAL Vs. A K GANGADHARAN	November 11, 2002
ANANDA LAKSHMI Vs. DEPUTY COMMISSIONER MYSORE DISTRICT	September 30, 2002
ANASUYAMMA AND Vs. STATE OF KARNATAKA	March 11, 2002
ANDALAMMA Vs. STATE OF KARNATAKA	July 18, 2002
ANJINAMMA Vs. PUTTAHARIYAPPA	September 25, 2002
ANJUMAN A ISLAM Vs. DIRECTOR OF EMPLOYMENT AND TRAINING BANGLORE	June 17, 2002
ANNAPPA MESTHA Vs. MUTAYYA ACHARI	March 11, 2002
ANNIE P MATHEWS Vs. RAJIMON ABRAHAM	July 16, 2002
ASHISH SUMAN Vs. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY NAGARBHAVI	August 8, 2002
ASIAN ELECTRONICS LIMITED THANE Vs. MURUGAN POWER SYSTEMS PRIVATE LIMITED BANGALORE	October 8, 2002
ASIAN INSTITUTE OF RURAL DEVELOPMENT Vs. BANGALORE CITY CORPORATION BANGALORE	December 12, 2002
ASSISTANT COMMR BELGAUM SUB DIVISION Vs. MARUTI FAKIRAPPA MAGADUM	September 25, 2002
AYESHA BEGUM Vs. SHAHZADI	November 11, 2002
B A SRINIVASA GUPTHA Vs. STATE OF KARNATAKA	May 28, 2002
B H UMASHANKAR Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE	September 26, 2002
B K VADIRAJA Vs. MANAGING DIRECTOR L I C OF INDIA	January 16, 2002
B KENCHAVEERAIAH Vs. STATE OF KARNATAKA	November 21, 2002
B KRISHNA BHAT Vs. STATE OF KARNATAKA	August 13, 2002
B KRISHNAPPA Vs. MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION	August 21, 2002
B M DEVAIAH Vs. CANARA BANK YELWAL BRANCH	December 4, 2002
B N AMARNATH Vs. COMMISSIONER OF INCOME TAX	October 4, 2002
B N SAMIULLA Vs. MADINA BEGUM	January 18, 2002
B N SURYANARAYANA RAO Vs. B C SESHADRI	September 23, 2002
B NAGARAJ SETTY SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	January 28, 2002
B RAGHURAMA PRABHU ESTATE EXECUTRIX SMT M KAVERI BAIJT CIT Vs. JOINT COMMISSIONER OF INCOME TAXARATHI SHENOY	December 19, 2002
B S DWARAKANATH Vs. STATE OF KARNATAKA	April 17, 2002
B SURESH Vs. STATE OF KARNATAKA	May 17, 2002
B SURESH Vs. STATE OF KARNATAKA	May 27, 2002
B. Haleshappa Vs. State of Karnataka and others	August 23, 2002
B. Idinabba since dead by L.Rs. and others Vs. Smt. Shantha Bai dead by L.Rs. and another	July 25, 2002
B. Krishna Bhat Vs. State of Karnataka and others	August 13, 2002
B. Umanna Gowda Vs. The Divisional Controller, KSRTC, Bellary Division	February 11, 2002
BABU ALTHAF Vs. FARIDA ABBA KHASIM	December 16, 2002
BABU MADIVALA Vs. KUDDU MADIVALA	February 26, 2002
BABY KUMAR ALIAS JANARDHANA Vs. STATE OF KARNATAKA	December 17, 2002
BADAVARA BALLAGA GANDHI ASHRAMA Vs. N GOWRAMMA	November 27, 2002
Bakki Reddy deceased by L.Rs. Vs. Govinda Reddy	September 3, 2002
BALARAM CINE PUBLICITIES Vs. BANGALORE MAHANAGARA PALIKE	February 8, 2002
BANGALORE DEVELOPMENT AUTHORITY BANGALORE Vs. RAMAKKA	September 12, 2002
BANGALORE MALAYALI CATHOLIC ASSOCIATION Vs. K J JOSEPH	December 5, 2002
BANGALORE TURF CLUB LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	September 4, 2002
BAPTIST D ALMEDA Vs. PARAMESHWARA	November 12, 2002
BASANA GOWDA Vs. DEPUTY COMMISSIONER GADAG DISTRICT GADAG	July 19, 2002
BASAVANEPPA Vs. STATE OF KARNATAKA	August 21, 2002
Basavannappa Shivappa Haveri Vs. Virupaxappa	December 2, 2002
BASAVANNEPPA SHIVAPPA HAVERI Vs. STATE OF KARNATAKA	February 25, 2002
Basavaraj Vs. Sri. Hire Doddanagouda and others	August 29, 2002
Basaveshwara Vidya Vardhaka Sangha and others Vs. State of Karnataka and others	October 31, 2002
BASAWA Vs. PARAMESHWARAPPA MALLAPPA HALLI	October 8, 2002
BASHA ALIAS BASHAKHAN AND Vs. STATE OF KARNATAKA	September 27, 2002
BAYAMMA Vs. STATE OF KARNATAKA	February 27, 2002
BEEPATHUMMA Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE	March 15, 2002
BHAGYAVATHI Vs. MADANLAL D JAIN	August 26, 2002
BHANUSIMHA Y P Vs. LABOUR ENFORCEMENT OFFICER	April 10, 2002
BHARAMAPPA PUTTAPPA UPPAR Vs. SUSHILABAI	February 13, 2002
BHARAT BEEDI WORKS LTD Vs. KUNHAMBU K	March 15, 2002
BHARAT ELECTRONICS LIMITED BANGALORE Vs. G YERUSWAMY	August 13, 2002
BHARATH GOLD MINES LIMITED OORGAUM Vs. MANIMALA	September 19, 2002
BHAVANI Vs. D C DODDARANGAIAH	June 14, 2002
BHIMAPPA CHANNAPPA KAPALI Vs. BHIMAPPA SATYAPPA KAMAGOUDA	May 28, 2002
Bhimsena Tukaramsa Miskin Vs. Ashok and another	August 13, 2002
BHORUKA STEEL LIMITED Vs. MISC LIMITED BANGALORE	June 17, 2002
BIRENDRA SINGH Vs. COMMISSIONER OF INCOME TAX	January 15, 2002
BISHRYA APPANNA KALE Vs. STATE	December 13, 2002
BORAIAH ALIAS SHEKAR Vs. STATE	December 20, 2002
BOREGOWDA Vs. SPECIAL DEPUTY COMMISSIONER HASSAN DISTRICT	February 15, 2002
BPL LTD. AND ORS. Vs. R. SUDHAKAR AND ORS.	March 14, 2002
BRANCH MANAGER STATE BANK OF MYSORE Vs. K AMARNATH	December 2, 2002
Byatappa since dead by L.Rs. Vs. Nanjaiah @ Basaiah and others	March 18, 2002
C DINAKAR Vs. STATE OF KARNATAKA	April 12, 2002
C DODDAPPA Vs. TUNGABADRA GRAMIN BANK	March 15, 2002
C HAMEED Vs. UNION BANK OF INDIA	December 20, 2002
C LAKSHMINARAYANA Vs. STATE OF KARNATAKA	September 17, 2002
C M MAHANTKUMAR Vs. N G E F LIMITED	October 22, 2002
C MADHU Vs. B V S MURTHY	September 4, 2002
C N NAGENDRA SINGH Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE	May 28, 2002
C PRABHU Vs. SANGAM CORPORATION BANGALORE	January 30, 2002
C R JANARDHAN Vs. N S VINUTHA	January 10, 2002
C R JANARDHAN Vs. N S VINUTHA	February 1, 2002
C T PONNAPPA ALIAS CHUPPI Vs. STATE	August 22, 2002
C. Madhu Vs. B.V.S. Murthy	September 4, 2002
C. Ramesh Vs. N. Dilip Kumar and others	April 9, 2002
CAMILLA MACKAY Vs. SEBASTIANS CONFERENCE OF ST VINCENT DPAUL SOCIETY MANGALORE	June 28, 2002
CAPBEAUTI Vs. KARNATAKA BANK LTD	June 3, 2002
CARGIL SEEDS INDIA LTD Vs. STATE	February 18, 2002
CAROLINE PERPETUA EARDLEY Vs. GLENN B EARDLEY	January 25, 2002
CAUVERY MINERAL WATERS PVT LTD Vs. BUREAU OF INDIAN STANDARDS MANAK BHAVAN	August 29, 2002
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. ABDUL RAHIMAN	June 3, 2002
CHAKO Vs. DEPUTY COMMISSIONER SHLMOGA DISTRICT	February 18, 2002
CHAMUNDESWARI BUILD TECH PVT LTD Vs. STATE OF REVENUE SECRETARY GOVERNMENT OF KARNATAKA	August 22, 2002
Chamundeswari Build Tech. Pvt. Ltd., represented by its Managing Director M. Ashok Kumar Vs. State of Revenue Secretary, Government of Karnataka and others	August 22, 2002
Chamundeswari Sugars Limited Vs. Union of India (UOI) and another	February 14, 2002
CHANDRABHAGABAI KRISHNASA BASAVA ALIAS CHANDRABHAGABAI Vs. VASANT	July 24, 2002
CHANDRAMMA Vs. STATE OF KARNATAKA	July 2, 2002
CHANDRAMMA Vs. RAMACHANDRA	August 14, 2002
Chandranatha Parshwanatha Basadi Vs. Authorised Officer and another	September 3, 2002
CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER	August 27, 2002
CHANDRASHEKARAYYA GURUSIDDAYYA Vs. SPECIAL LAND ACQUISITION OFFICER HLDKAL DAM PROJECT HIDKAL	June 4, 2002
Charles Rego Vs. State of Karnataka and others	July 8, 2002
CHENNAPPA GOWDA Vs. STATE OF KARNATAKA	March 20, 2002
CHIKKARANGAPPA Vs. KARNATAKA STATE POLLUTION CONTROL	March 8, 2002
CHIKKATHAYAMMA Vs. SIDDAIAH ALIAS SIDDEGOWDA	January 22, 2002
CHOWDAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT	March 21, 2002
CHOWDRANI MAHADEVAN Vs. S CHANDRASHEKAR	June 19, 2002
CHOWRIAPPA CONSTRUCTIONS Vs. EMBASSY CONSTRNS AND DEVPT P LTD	July 11, 2002
CIT Vs. RENUKA GOWDA	May 4, 2002
Col. J.B. Monis and another Vs. State of Karnataka and another	April 19, 2002
Commissioner of Income Tax Vs. Canara Bank	August 1, 2002
COMMISSIONER OF INCOME TAX Vs. GOGTE TEXTILES LIMITED	July 18, 2002
COMMISSIONER OF INCOME TAX Vs. SANDUR MANGANESE IRON ORES P LIMITED	July 18, 2002
COMMISSIONER OF INCOME TAX Vs. RAM SAHAKARI BANK LTD	September 5, 2002
COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK	December 5, 2002
COMMISSIONER OF INCOME TAX Vs. SRI RAMAKRISHNA ENTERPRISES	January 31, 2002
COMMISSIONER OF INCOME-TAX Vs. MANGALORE GANESH BEEDI WORKS	December 19, 2002
COMMISSIONER OF INCOME-TAX Vs. DISTILLERS CO LTD	September 23, 2002
COMMISSIONER OF INCOME-TAX Vs. NARASEGOWDA	August 1, 2002
COMMISSIONER OF LABOUR, GOVERNMENT OF KARNATAKA Vs. B.P.L. GROUP OF COMPANIES KARMIKARA SINGHA	December 4, 2002
COMMISSIONER OF WEALTH TAX Vs. B ABDULLA KUNHI	February 7, 2002
COMMR K S P INSTRUCTIONS EDUCATION Vs. HANAMANT	January 24, 2002
CONTROLLER OF STATE ACCOUNTS DEPARTMENT Vs. B NAGARATHNAMMA	December 5, 2002
CORPORATION BANK Vs. M RAMESH KAMATH	October 28, 2002
CORPORATION OF THE CITY OF MANGALORE Vs. KASTURBA MEDICAL COLLEGE	February 13, 2002
CYPRIAN DSOUZA Vs. RENE DSOUZA	September 30, 2002
CYRIL LASRADO AND ORS. Vs. JULIANA MARIA LASRADO AND ORS.	September 7, 2002
D CHANDRASHEKHAR Vs. CHAIRMAN CUM M D K P T C LTD	February 5, 2002
D H SAMUDHYATHA Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY	October 3, 2002
D S VIJAYA KUMAR Vs. DEPUTY CONSERVATOR OF FOREST HASSAN	January 9, 2002
DAMODAR Vs. STATE OF KARNATAKA	November 25, 2002
Dasegowda Vs. Gangaraju	August 14, 2002
Deputy Commissioner and another Vs. P. Siddappa	February 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. H V SHANTHARAM	July 8, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. H V SHANTHARAM	January 1, 2002
DEVA PRASAD REDDY Vs. KAMINI REDDY	April 19, 2002
DEVAKI Vs. LINGAMMA	February 5, 2002
DEVAMMA Vs. SOMEGOWDA	January 29, 2002
DEVARAMANE SRINGESHWARAIAH Vs. M N NARASIMHA PANDITH	March 1, 2002
DEVARAMANE SRINGESHWARAIAH AND ANOTHER Vs. M R NARASIMHA PANDITH AND ANOTHER	March 15, 2002
DEVEERAMMA Vs. SHIVALINGAPPA	January 11, 2002
DEVENDRAPPA Vs. STATE OF KARNATAKA	February 25, 2002
DEVIDAS ANNAPPA SHETTY Vs. LAND TRIBUNAL HONNAVAR III	June 24, 2002
DEVIKA V PATIL Vs. DIRECTOR DEPT OF MINES AND GEOLOGY BANGALORE	January 4, 2002
DIESEL INDIA BANGALORE Vs. KAMALAMMA	July 25, 2002
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. C A ERAPPA	December 12, 2002
DIVISIONAL CONTROLLER KSRTC Vs. S B BALLI	May 30, 2002
Divisional Controller, KSRTC and another Vs. G.P. Raghavendra	January 3, 2002
DODDANANJAPPA Vs. SUB REGISTRAR HOSKOTE BANGLORE	December 13, 2002
E G DAYANANDA MURTHY Vs. STATE OF KARNATAKA	August 6, 2002
E GURUMURTHY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE	January 10, 2002
EIKO SALES PRIVATE LIMITED Vs. PRESIDING OFFICER DEBT RECOVERY TRIUUNAL	March 5, 2002
EKANATH EKBOTE Vs. GULBARGA UNIVERSITY GULBARGA	August 17, 2002
EMPLOYEES STATE INSUANCE CORPN Vs. LAMINA SUSPENSION PRODUCTS P LTD	January 3, 2002
ERALINGAPPA Vs. NAGAMMA	September 30, 2002
EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD Vs. MALLESHAPPA	September 26, 2002
EXECUTIVE ENGINEER KPTCL Vs. C B APPACHU	July 12, 2002
Executive Engineer, I.D., NLBC Division Vs. A. Prabhakara Reddy	August 17, 2002
FACTORY MANAGER RAJASHREE CEMENTS Vs. NAEEM PASHA	September 6, 2002
FAKEERAPPA Vs. KARNATAKA CEMENT PIPE FACTORY	June 7, 2002
FAROOQ DADABHAI Vs. STATE	March 27, 2002
Foundation of Southern States Goods Vehicles Owners Association and others Vs. State of Karnataka and others	June 14, 2002
FRIENDS CULTURAL EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA	May 31, 2002
G A NARASIMHA MURTHY Vs. P N MURTHY	December 5, 2002
G K ANANDA REDDY Vs. L N BASAPPA	December 16, 2002
G K BALAKRISHNA Vs. H VENKATESHAPPA	January 1, 2002
G K GOVINDA RAO Vs. STATE OF KARNATAKA	July 11, 2002
G MAHADEVAPPA Vs. DHARWAD DISTRICT CO OPERATIVE MARKETING	January 16, 2002
G R CHANDRASHEKARA Vs. STATE OF KARNATAKA	June 12, 2002
G R CHANGALARAYA NAIDU Vs. ASSISTANT COMMISSIONER BANGALORE SUB DIVISION	August 16, 2002
G RAMAPPA Vs. H MARANNA	March 22, 2002
G SURESH REDDY Vs. KARNATAKA STATE FINANCIAL CORPN	February 15, 2002
G V ASWATHNARAYAN Vs. ZONAL MANAGER AND APPELLATE AUTHORITY	October 24, 2002
G V RONAD Vs. STATE OF KARNATAKA	March 5, 2002
G. Sathya Murthy Vs. Director, Bangalore Complex, Indian Telephone Industries and others	April 17, 2002
G. Veerabhdrayya Vs. State Bank of Mysore and others	September 13, 2002
GADAG CO OPERATIVE COTTON SALE SOCIETY LTD Vs. RAMANATH	October 10, 2002
GALDI ADBUL KHADER Vs. TAHASILDAR AND TALUK MAGISTRATE KUNDAPURA	February 8, 2002
GANESH M S Vs. H K SUBRAMANYA	February 27, 2002
GANGAIAH Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT	March 8, 2002
GANGAWWA Vs. RUDRAGOUDA DARAMAGONDA PATIL	February 18, 2002
GAYATHRI Vs. CLEMENT MARY	November 25, 2002
GENL SECY VOKKALIGARA SANGHA Vs. R CHANDRAMOULI	March 5, 2002
GHATGE PATIL TRANSPORT LIMITED Vs. STATE OF KARNATAKA	February 12, 2002
GHODAWAT PAN MASALA PRODUCTS I LTD Vs. STATE OF KARNATAKA	August 12, 2002
GOLD FIELD COLLEGE OF EDUCATION BANGARPET KOLAR DISTRICT Vs. DIRECTORATE OF STATE EDUCATION RESEARCH TRAINING BANGALORE	March 22, 2002
GOPALAKRISHNA BHAT Vs. KAMALA	February 1, 2002
GOPICHANDER M L Vs. ANDHRA BANK	June 25, 2002
GOUSIA BEGUM Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE, BIHAR	October 25, 2002
GOVERNMENT OF INDIA Vs. DHANU S RATHOD	July 1, 2002
GOWRAMMA Vs. SHAMANNA REDDY	February 18, 2002
GUDDAPPA FAKIRAPPA MADAR Vs. DEPUTY COMMISSIONER HAVERI DISTRICT	June 17, 2002
GULISTHAN SHADI MAHAL TRUST Vs. KARNATAKA BOARD OF WAKFS	January 16, 2002
Guru Madhwa Seva Samithi and others Vs. Katti Ananth Acharya	August 23, 2002
GURUDEEP SINGH Vs. SURJIT KAUR	March 27, 2002
GURUMURTHY E Vs. KARNATAKA STATE ROAD TRANS CORPN	January 10, 2002
H A MANJUNATHA BHATTA Vs. STATE OF KARNATAKA	January 7, 2002
H AND R JOHNSON INDIA LTD Vs. CENTRAL BOARD OF EX AND CUS	March 14, 2002
H CHANDRAKANTH Vs. STATE OF KARNATAKA	March 6, 2002
H GOVINDAIAH Vs. KARNATAKA STATE OPEN UNIVERSITY MYSORE	June 3, 2002
H K RAJANNA Vs. H B CHIKKABORAIAH	June 28, 2002
H M BASAMMA Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE	July 12, 2002
H M MUNINARAYANA Vs. STATE OF KARNATAKA	October 24, 2002
H N CHANDRASHEKAR Vs. DEPUTY COMMISSIONER CHICKMAGALUR DISTRICT	July 17, 2002
H P LAKSHMIDEVARAJE Vs. G P ASHARANI	June 20, 2002
H PUTTAIAH Vs. STATE OF KARNATAKA	August 6, 2002
H R HAREESH KUMAR Vs. CHAIRMAN AND APPELLATE AUTHORITY CENTRAL SILK BOARD BANGALORE	August 21, 2002
H R SHETTY Vs. TITAS FARNANDES	November 18, 2002
H R VISHWANATH Vs. UNION GOVERNMENT OF INDIA	May 31, 2002
H R VISHWANATH Vs. UNION OF INDIA	February 7, 2002
H S GANGADHAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES REP	November 11, 2002
H S RUPASHREE Vs. S SURESH	December 4, 2002
H S UMESHA PRASAD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	February 14, 2002
H T SRIMATHI RAO Vs. PRAFULLA	February 8, 2002
H V VENKATESH Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 14, 2002
HAMSAHEB NEERASAHEB MULTANI Vs. STATE OF KARNATAKA	April 10, 2002
HANAMANT BASAPPA CHOUDHARI AND BENNUR Vs. LAXMAWWA	August 6, 2002
HANUMANTHAIAH Vs. N RAMEGOWDA	January 18, 2002
HANUMANTHE GOWDA Vs. A NAGARAJU	November 20, 2002
HARMONIC FOODS BANGALORE Vs. DEBT RECOVERY APPELLATE TRIBUNAL	March 21, 2002
HELLIOS FOOD ADDITIVES PRIVATE LIMITED Vs. STATE OF KARNATAKA	December 13, 2002
HEWLETT PACKARD INDIA LTD Vs. BPL NET COM LTD	March 11, 2002
HOLIYAPPA K PATIL ALIAS AJJAPPA Vs. LOKAPPA	February 28, 2002
Honnali Taluk Co-operative Agricultural and Rural Development Bank Limited Vs. Deputy Commissioner and others	July 8, 2002
HOSABAYYA NAGAPPA NAIK Vs. STATE OF KARNATAKA	January 18, 2002
HOTLINE SHARES AND SECURITIES LTD Vs. DINESH GANESHMAL SHAH	April 3, 2002
HUSAINSAB GOUSUSAB KAREEMSAB ELLAPUR Vs. KRISHNARAO SHESHAGIRIRAO SARATHI	March 14, 2002
I M NAGAIAH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	November 29, 2002
IBRAHIM ABDUL LATIF SHAIKH Vs. CORPORATION BANK KARWAR	July 3, 2002
IBRAHIM FARUKMIYA KARAJGI Vs. KASIM KHAN	October 8, 2002
ICDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTT	February 7, 2002
Imamsaheb Vs. Smt. Sarojini	June 21, 2002
INDIA LEASE DEVELOPMENT LIMITED Vs. THIMMAKKA	April 12, 2002
INDIAN BANK Vs. STATE OF KARNATAKA	December 2, 2002
INDUSTRIAL RUBBER PRODUCTS Vs. KARNATAKA ELECTRICITY BOARD	February 25, 2002
INEELAWA Vs. MAHANTAYYA	April 4, 2002
INFANT ADVERTISING PRIVATE LIMITED BANGALORE Vs. BANGLORE CITY CORPORATION	November 13, 2002
INSPECTOR OF EXCISE Vs. D VENKATARAMANA SWAMY	October 1, 2002
Institute of Education Vs. Sowcar A. Siddanna Endowment and K.H. Ramaiah Memorial Endowment Trust	August 5, 2002
INSTITUTE OF EDUCATION SARASWATHIPURAM MYSORE Vs. SOWCAR A SIDDANNA ENDOWMENT AND K H RAMAIAH MEMORIAL ENDOWMENT TRUST MYSORE	August 5, 2002
IRAGHAVENDRA VENKATESH BURLI Vs. NALANAIKANATH BALAKRISHNADAS GUJJAR	April 1, 2002
IRANNA VENKAPPA SAKHARE Vs. SHANTABAI TUKARAM SAKHARE	January 8, 2002
IRAPPA Vs. M DIRECTOR KARNATAKA STATE ROAD TRANS CORPN	October 22, 2002
ISMAIL Vs. SUSHILA BAI	September 19, 2002
IVAN ANAND DSOUZA Vs. STATE OF KARNATAKA	June 6, 2002
J D RAMAKRISHNA RAO Vs. STATE BANK OF INDIA MUMBAI	May 27, 2002
J L BUILDERS Vs. CANARA BANK	May 31, 2002
J R RAMA MURTHY Vs. KANNADA VISHWAVIDYALAYA	February 26, 2002
J RASARANJAN Vs. STATE	August 26, 2002
JAGADEESH NARAYANA RAO AND P R SHASHI REKHA Vs. C N RAJAGOPAL	November 28, 2002
JAIN CLOTH STORES Vs. M KEWALCHAND	February 6, 2002
JALANI Vs. GULASHUNABI	November 15, 2002
JASWINDER SINGH Vs. STATE OF KARNATAKA	March 14, 2002
Jaya alias Jayaram and another Vs. State of Karnataka	June 17, 2002
JAYAGANESH BEEDU Vs. UNION OF INDIA	July 8, 2002
JAYALAKSHMI REDDY Vs. THIPPANNA	August 30, 2002
JAYAMOOLYA Vs. ASSISTANT COMMISSIONER MANGALORE SUB DIVISION	July 31, 2002
JAYANTHI S SHETTY Vs. P SHIVAJI SHETTY	December 5, 2002
Jayaraja Hegde Vs. State of Karnataka and Ors	August 28, 2002
JAYARAM Vs. STATE OF KARNATAKA	November 15, 2002
JAYARAM Vs. STATE OF KARNATAKA	October 28, 2002
JAYASHREE NAYAK Vs. STATE OF KARNATAKA	November 14, 2002
JIJO Vs. STATE	June 5, 2002
JINDAL VIJAYANAGAR STEEL LTD Vs. UNION OF INDIA UOI	October 25, 2002
JITENDRA MANNULAL DUBEY Vs. STATE OF KARNATAKA	April 19, 2002
K ANJANEYA SETTY Vs. K H RANGIAH SETTY	July 3, 2002
K B GURAPPA GOWDA Vs. STATE OF KARNATAKA	January 8, 2002
K BALAKRISHNA Vs. STATE OF KARNATAKA	March 6, 2002
K DINAKAR Vs. M S KAPOOR	August 28, 2002
K DODDAHANUMAIAH Vs. DEPUTY COMMISSIONER BANGALORE RURAL	June 14, 2002
K HEMAVATHY Vs. N ASHOK KUMAR	August 13, 2002
K L E SOCIETY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	November 11, 2002
K M KUMARASWAMY Vs. STATE	February 28, 2002
K M NARAYANA Vs. R V DEVARAJ	June 11, 2002
K N ASWATHNARAYANA SETTY Vs. STATE OF KARNATAKA	August 30, 2002
K N SARASWATHAMMA Vs. SARALA	November 22, 2002
K N SOMASUNDARA Vs. B LINGARAJU	August 9, 2002
K NABAYANA MAYYA Vs. UNION OF INDIA	March 20, 2002
K NARAYANAPPA Vs. REGIONAL TRANSPORT OFFICER	October 31, 2002
K P CHANDRAKALA Vs. KODAGU ZILLA PANCHAYAT MADIKEBI	January 16, 2002
K P JAYARAJ Vs. DEPUTY COMMISSIONER HASSAN DISTRICT HASSAN	June 7, 2002
K R MALLESHA GOWDA Vs. KARNATAKA ADMINISTRATIVE TRIBUNAL BANGALORE	January 16, 2002
K R SUBBARAJU Vs. VASAVI TRADING CO	July 20, 2002
K S CHAYADEVI Vs. CORPORATION OF THE CITY OF BANGALORE	January 28, 2002
K S RAJA EDUCATIONAL TRUST GINGEE VILLUPURAM DISTRICT TAMIL NADU Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE BANGALORE	April 18, 2002
K SHIVARAJ Vs. PRINCIPAL K R E C SURATKAL	September 25, 2002
K SRINIVAS Vs. STATE OF KARNATAKA	May 28, 2002
K SUBRAMANYA Vs. KARNATAKA POWER CORPORATION LIMITED	October 28, 2002
K SURENDRA PRABHU Vs. CANARA BANK	April 17, 2002
K T MANJUNATHAIAH Vs. D V CHIDANANDA MURTHY	June 10, 2002
K T PLANTATION PVT LTD Vs. STATE OF KARNATAKA	July 16, 2002
K T SHIVAIAH Vs. G PUTTASWAMY GOWDA	December 20, 2002
K V NAGARAJ Vs. KARNATAKA MILK PRODUCERS	December 13, 2002
K V RUSHYASHRINGABHATTA Vs. S G NAGENDRA	November 29, 2002
K W GANAPATHY Vs. STATE OF KARNATAKA	June 11, 2002
K Y KAMATH Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	March 5, 2002
K. Balakrishna and another Vs. State of Karnataka and others	March 6, 2002
K. Sridhara Acharya Vs. Chennappa Gowda and another	August 9, 2002
K.G. KRISHNA MURTHY Vs. UNION OF INDIA (UOI) AND ANR.	September 21, 2002
K.K. Appaiah Charitable Trust and others Vs. Mysore Urban Development Authority and another	March 1, 2002
K.N. Saraswathamma Vs. Smt. Sarala	November 22, 2002
KADANAGOWDAR S V Vs. M D K S S CORPN	January 21, 2002
KAKIBASAMMA Vs. STATE OF KARNATAKA	February 8, 2002
KALAIVANI A Vs. STATE OF KARNATAKA	February 12, 2002
KALEEM ALIAS KALEEM PASHA Vs. STATE	August 14, 2002
KALLANAGOUDA Vs. NORTH WESTERN KARNATAKA ROAD	September 13, 2002
KALLINATH Vs. VEERAPPA ALIAS VEERANNA	August 7, 2002
KAMALADEVI Vs. SHIVAKUMARSWAMY	August 19, 2002
KANAKA BANK Vs. PAUL D SOUZA	November 26, 2002
KANHAYALAL HUKUMATRAI BANAWANI Vs. KESHAV SHANKAR RANADE	February 26, 2002
KANIMOLY RAMAKRISHNAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE	April 2, 2002
KARIBASAMMA Vs. MAHALINGAPPA A	February 26, 2002
Kariyavva and others Vs. Bhimappa Basappa Beerannavar	October 31, 2002
KARNATAKA STATE BAR COUNCIL Vs. P JANAKIRAM	July 30, 2002
KARNATAKA STATE BOARD OF WAKFS Vs. VISHWARAMA HOTELS LIMITED	July 26, 2002
KASHIBAI AMBEKAR Vs. VASANTHRAO HANUMANTHRAO AMBEKAR	July 16, 2002
KASHINATH DIKSHIT Vs. SURGICALS AND PHARMACEUTICALS COMPANY MYSORE LIMITED IN LIQUIDATION	October 8, 2002
Kashinath Dikshit and another Vs. Surgicals and Pharmaceuticals Company (Mysore) Limited (In Liquidation)	October 8, 2002
KASHIRAM AND ANR. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION (NOW NEKRTC), REP. BY THE MD, CENTRAL OFFICES AND ORS.	June 26, 2002
KASTURIBAI Vs. CORPORATION OF CITY OF HUBLI DHARWAD	September 26, 2002
KAZI MOHD MUZEEBULLA Vs. HIGH COURT OF KARNATAKA	November 19, 2002
KEDARI Vs. STATE OF KARNATAKA	October 24, 2002
KENDRA UPADHYAYA SANGHA Vs. MUNIYAMMA	November 20, 2002
KIRAN AND ANOTHER Vs. STATE OF KARNATAKA, BY ITS SECRETARY, REVENUE DEPARTMENT AND OTHERS	May 31, 2002
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. NIL	October 22, 2002
KOTA CO OPERATIVE AGRICULTURAL BANK LIMITED Vs. STATE OF KARNATAKA	August 26, 2002
KRISHNA MURTHY K G Vs. UNION OF INDIA	September 21, 2002
KRISHNAMURTHY Vs. DEPUTY COMMISSIONER CHIKMAGALUR	June 14, 2002
KRISHNOJI GUNDU KULKARNI Vs. STATE OF KARNATAKA	September 24, 2002
KUDALA SANGAMESHWARA Vs. STATE OF KARNATAKA	June 11, 2002
KULLEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER HOLENARASIPURA DISTRICT HASSAN	January 17, 2002
Kum. V.M. Nagamani Vs. University of Agricultural Sciences and another	September 27, 2002
KUMAR Vs. KOTHANDAPANI	September 17, 2002
KUMAR ALIAS B A JAYAKUMAR Vs. STATE OF KARNATAKA	June 20, 2002
L SAROJA Vs. BANGALORE DEVELOPMENT AUTHORITY	February 5, 2002
LAKSHAMMA Vs. RIYAZ KHAN	December 12, 2002
LAKSHMAMMA Vs. RATHNAMMA AND OTHERS	September 21, 2002
LAKSHMANNA Vs. RIYAZ KHAN	December 20, 2002
Lakshminarasimaiah and another Vs. Kusuma Adiramaiah Setty and Susheelamma Trust and others	February 4, 2002
Lakshminarayana Rao Vs. Sai Rama Rao and others	July 26, 2002
LALITA Vs. UNION OF INDIA	October 11, 2002
LALITHA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANS CORPN	December 11, 2002
LALITHA Vs. STATE OF KARNATAKA	March 6, 2002
LAND ACQUISITION OFFICER RAICHUR Vs. KOPRESH RAO	December 16, 2002
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA	September 13, 2002
LATHA WINES Vs. GOVERNMENT OF KARNATAKA	May 29, 2002
Laxman Govindappa Kuri since dead by L.Rs. Vs. State of Karnataka and others	July 24, 2002
LAXMANA REDDY Vs. POLICE INSPECTOR PEENYA POLICE STATION	January 11, 2002
LAXMI COTTON CO. Vs. MAHANT COTTON CO.	September 20, 2002
LAXMI KOM VENKANNA NAYAK Vs. GOVERNMENT OF INDIA	September 13, 2002
LEELADEVI RAO Vs. K U HARI RAO	September 21, 2002
LEXICON FINANCE LIMITED Vs. UNION OF INDIA	March 6, 2002
LINGA BHATTA ALIAS THAMMAIAH Vs. SARAVANA ENTERPRISES	July 10, 2002
LOKAPPA MARA BASAPPA Vs. MARABASAPPA HUCHHAPPA	December 16, 2002
Lt Col (Retd.) K.S. Gopinath and another Vs. Union of India (UOI) and others	November 12, 2002
LT COL RETD K S GOPINATH Vs. UNION OF INDIA	November 12, 2002
M A SHARIFF Vs. MYSORE CITY CORPORATION	February 1, 2002
M A SHRIRAHATTI Vs. N G E F LIMITED	December 17, 2002
M ANANTHA MUGERAYA Vs. KARNATAKA LAND ARMY CORPORATION	March 5, 2002
M ANANTHA PADMANABHA BHAT Vs. KALI POOJARTHI	December 11, 2002
M ARJUNDAS Vs. STATE OF KARNATAKA	August 28, 2002
M B NOOR MOHAMMED Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL MULKI MANGALORE	June 4, 2002
M C GANGADHARAPPA Vs. STATE	March 28, 2002
M C S BARNA Vs. C B RAMAMURTHY	April 5, 2002
M C SUDHAMANI Vs. MADAIAH	June 10, 2002
M DINESAN Vs. STATE BANK OF INDIA	November 25, 2002
M G DODDEGOWDA Vs. STATE OF KARNATAKA	October 3, 2002
M G MAHESHWARA RAO Vs. STATE OF KARNATAKA	June 18, 2002
M G PONNAPPA Vs. STATE OF KARNATAKA	December 18, 2002
M INDRA MALINI Vs. K RAGHAVAN MAJOR	November 25, 2002
M K GIRISH Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	April 19, 2002
M LAKSHMIPATHI Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	August 5, 2002
M M BHATIA HUF Vs. COMMISSIONER OF INCOME TAX	June 4, 2002
M P GANGARANGAIAH Vs. STATE OF KARNATAKA	April 4, 2002
M P LAKSHMAN Vs. APPROPRIATE AUTHORITY	February 5, 2002
M R RAMACHANDRA Vs. SHANTAKUMARI	October 8, 2002
M R SRINIVAS Vs. GOLDEN GREEN FARMS RESORTS PRIVATE LIMITED	August 23, 2002
M SHIVAMURTHY Vs. MALLAIAH	October 1, 2002
M T MANJUNATHA Vs. STATE OF KARNATAKA	December 16, 2002
M T MARISWAMY GOWDA Vs. STATE OF KARNATAKA	February 6, 2002
M V GANESH PRASAD Vs. M L VASUDEVAMURTHY	April 19, 2002
M V THIPPESWAMY Vs. V R JAMPURI	December 3, 2002
M. Indra Malini and others Vs. K. Raghavan, Major	November 25, 2002
M. Mohan Bhat Vs. K. Vishwanath Kamath	July 25, 2002
M. Narasimhachar and others Vs. M. Raghavendrachar and another	February 8, 2002
M.A. MURTHY Vs. STATE OF KARNATAKA	January 16, 2002
M.P. Lakshman Vs. Appropriate Authority and others	February 5, 2002
M.R. Srinivas Vs. Golden Green Farms and Resorts (P.) Ltd.	August 23, 2002
M.V. Rajashekar Vs. B. Sridhar and others	February 28, 2002
M.V. Thippeswamy Vs. Shri V.R. Jampuri	December 3, 2002
MADALA JANAKIRAM Vs. DELHI SPECIAL POLICE ESTABLISHMENT	December 13, 2002
Madhav Vs. Ganapathi and others	August 22, 2002
MADUSUDAN N ANCHAN Vs. TRAFFIC MANAGER MANGALORE	March 19, 2002
Magaji Dhondusa Charities Private Religious and Charitable Trust by its Managing Trustees Vs. D. Ramaiah	September 17, 2002
MAHABAL S AMIN Vs. VIJAYA BANK M G ROAD BANGALORE	September 11, 2002
MAHABOOB BEE Vs. UNION OF INDIA	April 17, 2002
MAHADEV Vs. STATE OF KARNATAKA	April 4, 2002
MAHADEVA Vs. COMMISSIONER MYSORE CITY CORPORATION MYSORE	November 29, 2002
Mahalinga Madiwala, since deceased by LR Vs. Padmanabha Khadilkar since deceased by L.Rs. and others	December 3, 2002
MAHESH KUMAR K S Vs. STATE OF KARNATAKA	February 20, 2002
MAJLIS E MILLIA Vs. STATE OF KARNATAKA	October 8, 2002
MALATESH Vs. MAQBOOL AHMAD	January 7, 2002
MALLAMMA Vs. STATE OF KARNATAKA	June 21, 2002
MALLAPPA MUDAKAPPA Vs. BASAVANNEPPA VEERAPPA	March 19, 2002
MALLARADDI H ITAGI Vs. HIGH COURT OF KARNATAKA BANGALORE	March 1, 2002
MALLESHAPPA S. MAHUR Vs. THE EXECUTIVE ENGINEER, I.D AND ANOTHER	September 25, 2002
MALLESHI Vs. STATE OF KARNATAKA	June 26, 2002
MALLIKARJUNA SWAMY ADHIVAITH HIREMATH Vs. GANGAMMA	September 23, 2002
MANAGEMENT OF BATA INDIA LIMITED Vs. WORKMEN OF BATA INDIA LIMITED	November 13, 2002
MANAGEMENT OF MYSORE STRUCTURALS LIMITED BANGALORE Vs. VICE PRESIDENT BANGALORE GENERAL LABOUR UNION BANGALORE	November 14, 2002
MANAGEMENT OF SIRUGUPPA SUGARS AND CHEMICALS LIMITED Vs. C S MOHAN	May 28, 2002
MANAGER ASIAN PAINTS INDIA LIMITED BANGALORE Vs. INSPECTOR OF LEGAL METROLOGY	May 29, 2002
MANAGER RESERVE BANK OF INDIA Vs. S MANI	June 25, 2002
Manager, Asian Paints (India) Limited Vs. The Inspector of Legal Metrology, Flying Squad-1	May 29, 2002
MANAGING DIRECTOR KARNATAKA STATE ROAD Vs. K B CHARBASHEKER	February 26, 2002
MANAGING DIRECTOR KRISHNA BHAGYA JAIN NIGAM NIYAMITH Vs. MAREPPA M NAIK	July 1, 2002
MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANS CORPN Vs. T PRABHAKAR	September 21, 2002
MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION LTD Vs. IBRAHIM	December 11, 2002
MANGALABAI Vs. SANGLI BANK LTD	August 13, 2002
MANGALABHAI Vs. SANGLI BANK LIMITED	August 13, 2002
MANGILAL S JAIN Vs. COMMISSIONER OF INCOME TAX	February 22, 2002
MANICKLAL VERMA Vs. JAMANADEVI	February 8, 2002
MANJULA B R Vs. KARNATAKA STATE BAR COUNCIL	February 13, 2002
Manjula B.R. and others Vs. Karnataka State Bar Council and others	February 13, 2002
MANJUNATHA CO OP HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA	January 21, 2002
MANOHAR R PATIL Vs. COMMR FOR CANE DEVELOPMENT BANGALORE	March 22, 2002
MANOHARAN M Vs. SYNDICATE BANK	January 25, 2002
MARTANDAPPA B HOSALLI Vs. STATE OF KARNATAKA	December 11, 2002
Mary Associates Vs. Smt. Padma Lalitha K.V.	June 26, 2002
MARY LAZAR Vs. KRISHNA GOPAL	September 23, 2002
MEFFLBOOBSAB Vs. UPALOKAYUKTA	April 18, 2002
MEHRUNNISA BEGUM Vs. GENERAL MANAGER BTS AND K S R T C BANGALORE	November 20, 2002
MERCURY PRESS BANGALORE Vs. AMEEN SHACOOR	April 5, 2002
MERCY CHANDRASHEKARAN Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS CGDA	April 15, 2002
MGMT OF ADIKEHOLE ESTATE and MALLESHANAGUDDA ESTATE Vs. N SHETTY	January 16, 2002
MGMT OF MAJESTIC EXHIBITORS Vs. MUTHYALU	January 16, 2002
MILAN MINERALS PVT LTD Vs. UNION OF INDIA	February 28, 2002
Milan Minerals Pvt. Ltd., Bangalore Vs. Union of India and others	February 28, 2002
MILLIPORE INDIA PRIVATE LTD Vs. GOVT OF INDIA	January 29, 2002
Millipore India Private Ltd. Vs. Government of India and others	January 29, 2002
MOHAMMED JAFFAR Vs. STATE OF KARNATAKA	October 8, 2002
MOHAMMEDALI Vs. ELIAS MATHAI	November 14, 2002
MOHD HANEEF Vs. IQBAL ALI	January 11, 2002
MOHINI S HEGDE Vs. STATE OF KARNATAKA	March 8, 2002
MONIKA SANCTIC Vs. HENRY JOSEPH	December 17, 2002
MOULASAB Vs. MOHAMMAD HASIM	November 18, 2002
Ms. A. Kalaivani Vs. The State of Karnataka and others	February 12, 2002
MUDUNURI SURYA NARAYANA RAJU Vs. STATE	June 5, 2002
MUGAPPA Vs. MUNIYAMMA	December 13, 2002
MUKUNDA Vs. K RADHAKRISHNA PAI	January 18, 2002
Munilakshmamma deceased by LR Vs. Vijendra Rao deceased by L.Rs. and others	October 31, 2002
MUSRATH YASEEN Vs. STATE OF KARNATAKA	November 29, 2002
MUTHAMMA Vs. SPECIAL DY COMMISSIONER	October 21, 2002
MYSORE CEMENTS LTD Vs. ASSISTANT LABOUR COMMISSIONER	February 8, 2002
MYSORE PAPER MILLS LTD Vs. G SHEKAR ALIAS GYANA SHEKHARAN	February 8, 2002
MYSORE SALES INTERNATIONAL LTD Vs. UNITED BREWERIES LTD	April 19, 2002
N B GUNGARAKOPPA Vs. STATE OF KARNATAKA	April 10, 2002
N G SOMASHEKAR Vs. S V SHIVAPRASAD	October 23, 2002
N GOPAL Vs. KARNATAKA POWER TRANSMISSION	January 25, 2002
N K RAMASWAMY IYENGAR Vs. BANGALORE DISTRICT AND BANGALORE RURAL DISTRICT CO OPERATIVE CENTRAL BANK LTD	May 28, 2002
N NAGAMBIKADEVI Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE	January 22, 2002
N RAJACHAR Vs. KODANDARAMA	March 7, 2002
N V JAYAGOPAL Vs. N V VIJAYAGOPALAN	September 2, 2002
N.K. Ramaswamy Iyengar and another Vs. Bangalore District and Bangalore Rural District Co-operative Central Bank Limited	May 28, 2002
NAGA ALIAS NAGARAJAN Vs. STATE OF KARNATAKA	October 23, 2002
NAGALINGAPPA Vs. INDIRAWWA	September 12, 2002
NAGAMMA Vs. GURUPADAPPA	June 25, 2002
NAGAPPA Vs. STATE OF KARNATAKA	October 28, 2002
NAGAPPA DUNDAPPA PATIL ALIAS PUJAR Vs. STATE OF KARNATAKA	May 31, 2002
NAGAPPA HANUMANTHAPPA LAMANI Vs. MANAGEMENT OF SERICULTURE DEPARTMENT HIREKERUR	June 26, 2002
NAGARAJ M Vs. RESERVE BANK OF INDIA	June 17, 2002
NAGARAJU Vs. A R LINGARAJU	December 12, 2002
NAGARAJU Vs. A R LINGARAJU	December 20, 2002
NAGENDRAPPA Vs. DEPUTY COMMISSIONER DAVANAGERE	April 5, 2002
NAIR COAL SERVICES LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED	February 15, 2002
NALINI SUNDER Vs. G V SUNDER	September 21, 2002
NANAGOUDA SHANKARGOUDA KALAWAGOND AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	November 26, 2002
NANARAO Vs. UNION OF INDIA	August 6, 2002
NANDAKISHORE Vs. STATE	March 19, 2002
NANDHINI DELUXE RESTAURANT Vs. NANDHINI	August 20, 2002
NANDU NARASAPPA Vs. CORPORATION OF THE CITY OF BANGALORE	November 18, 2002
NANJAIAH Vs. STATE OF KARNATAKA	April 17, 2002
NANJAMMA Vs. STATE OF KARNATAKA	April 11, 2002
NARASA REDDY Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT	May 28, 2002
NARASAMMA Vs. M SAIBAB	October 10, 2002
Narasamma and others Vs. M. Saibaba and another	October 10, 2002
NARASIMHA MURTHY Vs. JANAKIRAMA	August 5, 2002
NARASIMHAIAH Vs. STATE OF KARNATAKA	February 8, 2002
NARAYAN Vs. DEPUTY COMMISSIONER UTTARA KANNADA	February 15, 2002
Narayan etc. Vs. Deputy Commissioner, Uttara Kannada and another	February 15, 2002
NATIONAL INSURANCE CO LTD Vs. RENUKA	October 7, 2002
NATIONAL INSURANCE CO LTD Vs. PREMA	April 16, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. HAMEED UMMARABBA YAN UMAR	November 15, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMED	October 31, 2002
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. N VASU	April 3, 2002
NAV MAHARASHTRA CHAKAN OIL MILL LTD Vs. SHIVASHAKTI POULTRY FARM PALLADOM	May 29, 2002
NAVJOT KAUR Vs. AJEET SINGH PHULL	February 28, 2002
NEELAMMA Vs. VEERABHADRAPPA	November 25, 2002
NEELANGOUDA BHARAMAGOUDA HANCHINA MANI Vs. ISHWARADHAYA S HIREMATH	February 1, 2002
NEELAVVA SOMANATH TARAPUR Vs. DIVISIONAL CONTROLLER K S R T C BIJAPUR	April 19, 2002
NETLEY B ESTATE Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	July 3, 2002
NEW INDIA ASSURANCE CO LTD Vs. NOOR JAHAN BEGUM	November 20, 2002
NEW INDIA ASSURANCE CO LTD Vs. DHONDIRAM GANPAT MOTIPOWALE	April 17, 2002
New India Assurance Co. Ltd. and another Vs. Devi Kumari and others	December 19, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVI KUMARI	December 19, 2002
NINGAPPA PATRAPPA Vs. KALLAPPA PATRAPPA	October 31, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. MOHAMMAD KAMIL SINDGIKAR	November 13, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. B.U. DONI	December 12, 2002
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE Vs. KARIYAPPA	December 19, 2002
O V NARASIMHA SETTY Vs. STATE OF KARNATAKA	June 13, 2002
ORIENTAL INSURANCE CO LTD Vs. VEERAPPA	July 29, 2002
ORIENTAL INSURANCE CO LTD Vs. B SINGARI GOWDA	March 8, 2002
ORIENTAL INSURANCE COMPANY Vs. BASAVARAJU	May 31, 2002
P K BALAN Vs. STATE OF KARNATAKA	March 14, 2002
P K TIWABI Vs. REGISTRAR GULBARGA UNIVERSITY	January 31, 2002
P NAGAPPAIYA MAIYA Vs. PRESIDENT INSTITUTE OF CHARTERED ACCOUNTS OF INDIA	August 7, 2002
P R KAMATH Vs. INDIAN BANK	December 2, 2002
P R KRISHNAMURTHY Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT	August 27, 2002
P R VAJAYAKUMAR Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT	February 28, 2002
P R VENUGOPAL Vs. G P RAJASHEKAR	September 30, 2002
P VARALAKSHMI REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	August 29, 2002
P VENKATALAKSHMAMMA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	February 26, 2002
P.K. Vasudevan Vs. Deputy Commissioner and others	April 17, 2002
P.S. Narayana Bhat and another Vs. The Chief of Central Transport HMT Ltd. and others	February 1, 2002
P.S. Pranava Vs. State of Karnataka and another	August 28, 2002
PADMA Vs. R MANJULA	March 18, 2002
PADMAVATHI Vs. C LAKSHMINARAYANA	August 21, 2002
PAMELA LAKSHMINARAYANA Vs. KAMALAMMA	August 30, 2002
PANKAJA AND ORS. Vs. YELLAPPA AND ORS.	March 22, 2002
PARAM INDUSTRIES LIMITED Vs. UNION OF INDIA	September 3, 2002
PARAMAGONDA AND ORS. Vs. BANGAREWWA AND ANR.	July 4, 2002
PARAPPA Vs. KARNATAKA APPELLATE TRIBUNAL	August 9, 2002
PARASHURAM YELLAPPA POTE Vs. STATE OF KARNATAKA	August 23, 2002
PARVATAMMA Vs. SAMPATH KUMAR	November 22, 2002
PARVATEWWA Vs. BHAGAWWA	May 27, 2002
Parvathamma Vs. Vadde Sanna Hulugappa and others	September 2, 2002
PARVATHI Vs. VENKATRAMANA PRASAD	December 12, 2002
Patel Byrappa and another Vs. The State of Karnataka and others	March 27, 2002
PATEL PILLANNA Vs. STATE OF KARNATAKA	February 27, 2002
PATEL THLPPESWAMY Vs. GANGAMMA	January 22, 2002
PAUL D SOUZA Vs. CANARA BANK BANGALORE	February 15, 2002
PEJAVAR CHITANANDA RAO Vs. KARNATAKA ELECTRICITY BOARD	June 28, 2002
PETKAR SHANKAR RAO Vs. T PUSHPA	June 12, 2002
PIEM HOTELS LTD Vs. STATE OF KARNATAKA	September 13, 2002
PIONEER ENTERPRISES Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS	July 26, 2002
Poornapragyana and others Vs. Shantadevi	March 14, 2002
POORNAPRAJNA EDUCATION CENTRE Vs. PUSHPA	July 5, 2002
PRABHAKAR RANE Vs. ASNOTIKAR VASANT KAMALAKAR	July 1, 2002
PRABHAVATHI Vs. K SOMASHANKAR	June 6, 2002
Pradeepa Kumara Vs. The State of Karnataka and others	December 5, 2002
PRAKASH Vs. STATE	April 17, 2002
PRAKASH G KHOT Vs. CHANDNIKHOT	March 13, 2002
Prakash Manikji Parishwad Vs. Radha Krishna Ankalekar and another	March 13, 2002
PRANAVA P S Vs. STATE OF KARNATAKA	August 28, 2002
PRASAD BABU Vs. CORPORATION BANK HEAD OFFICE	March 28, 2002
PRAVEEN KUMAR Vs. STATE	October 28, 2002
PREM Vs. NANJE GOWDA	August 13, 2002
PREMABAI Vs. STATE OF KARNATAKA	January 28, 2002
PRESIDENT ACTING Vs. STATE OF KARNATAKA	November 15, 2002
PRESIDENT SECRETARY Vs. EDUCATIONAL APPELLATE TRIBUNAL	November 12, 2002
President/Secretary District Madakari Nayaka Association and another Vs. Educational Appellate Tribunal and others	November 12, 2002
PRESTIGE HOUSE INDIA LTD Vs. PRESTIGE E AND P C A BANGALORE	May 18, 2002
PRESTIGE HOUSEWARES INDIA LIMITED BANGALORE Vs. PRESTIGE ESTATES AND PROPERTIES BANGALORE	March 18, 2002
PRIVATE EYE PRIVATE LIMITED Vs. HIND HIGH VACCUM COMPANY PRIVATE LIMITED	August 26, 2002
PUKRAJ D JAIN Vs. GOPALAKRISHNA G	January 11, 2002
PUSHPA SHIVAPRASAD Vs. C G SAROJAMMA	January 30, 2002
R A PARANGUSA DAS Vs. N UGRAMURTHY	January 17, 2002
R G HEGDE Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGLORE	September 19, 2002
R JYOTHI Vs. GENERAL MANAGER DENA BANK MUMBAI	August 12, 2002
R MANJUNATH SHETTY Vs. CATHOLIC BOARD OF EDUCATION	September 30, 2002
R P BALAKRISHNA Vs. MUTHOOT LEASING AND FINANCE LTD	May 27, 2002
R S TRIKANNAD Vs. VIJAYA BANK M G ROAD BANGALORE	October 21, 2002
R VARADARAJ Vs. V NIRMALA	February 8, 2002
R. Lakshmana Vs. Chief Security Commissioner, Railway Protection Force and another	May 28, 2002
R.N. RAJANNA Vs. STATE OF KARNATAKA	June 17, 2002
RADHA POOJARTHI Vs. KAMAL SHEDTHY	September 23, 2002
RAGHAVENDRA RAO Vs. N VEERAVENKATRAO	January 18, 2002
RAINBOW ADVERTISING Vs. BANGALORE MAHANAGARA PALIKE	October 9, 2002
RAJAMMA Vs. K.S. DINAMANI	September 9, 2002
Rajashri and others Vs. State of Karnataka and others	July 22, 2002
RAJESHWARI Vs. SILVIA FLORANCE	November 22, 2002
RAJESHWARI METALLURGICALS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS	March 18, 2002
Rama K. Sundar Vs. The 15th Land Tribunal and others	October 30, 2002
RAMACHANDRA Vs. STATE ELECTION COMMISSION BANGALORE	June 24, 2002
RAMACHANDRA Vs. KEMPAMMA	July 23, 2002
RAMACHANDRA REDDY AND ORS. Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT AND ORS.	April 15, 2002
RAMACHANDRAIAH Vs. SHIVANANJE GOWDA	January 1, 2002
RAMAGOUDA MALAGOUDA PATIL Vs. BHAJARANG TUKARAM BHOJANE	September 23, 2002
RAMAJI KOTIAN ADULT Vs. LINGAPPA POOJARY	December 20, 2002
RAMAKANYA DEVI Vs. STATE OF KARNATAKA	November 22, 2002
RAMAKRISHNA J D Vs. STATE BANK OF INDIA	May 27, 2002
RAMALINGAIAH Vs. STATE OF KARNATAKA	September 19, 2002
RAMANAGOUDA Vs. STATE OF KARNATAKA	February 7, 2002
Ramappa Vs. Shivaputrappa Adiveppa Navalagatti dead by L.Rs. and others	August 27, 2002
RAMAPPA AND OTHERS Vs. SIKANDER AND OTHERS	September 18, 2002
RAMDAS G BALIGA Vs. STATE OF KARNATAKA	November 14, 2002
RAME GOWDA Vs. STATE OF KARNATAKA	January 24, 2002
RAMESH HANAMAT BORWANKAR Vs. BHALACHANDRA	January 9, 2002
RAMESH LAL Vs. NATIONAL INSURANCE CO LTD	August 13, 2002
RAMUS Vs. STATE OF KARNATAKA	February 28, 2002
RANGAPPADAS Vs. K SRIVASTAVA RAO	November 28, 2002
RANGARAMU H S Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE DIVISION MYSORE	May 28, 2002
RANJIT CHAUDHURY Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED	October 9, 2002
RATAN CHANDRA SHARMA Vs. SHEETAL SHARMA	August 21, 2002
RATNAWA Vs. STATE	February 1, 2002
RAVINDERA SHEREGARA Vs. SYNDICATE BANK	March 27, 2002
RAVINDRAN PILLAI K Vs. KUDRE IRON ORE CO LTD	January 9, 2002
Ravindreswar and others Vs. Shriram Chits Bangalore Limited and others	March 13, 2002
REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE Vs. B GANAPATHY BHANDARKAR EMPLOYEES PROVIDENT FUNDS	December 2, 2002
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. G N VISHWANATHAPPA	January 29, 2002
REGL DIR ESIC Vs. IT SOLUTIONS P LTD	August 6, 2002
REKHA Vs. HINDU SEVA PRATHISTANA	January 15, 2002
RITTI VAIDRAJ ACHAR Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS GOVERNMENT OF KARNATAKA BANGALORE	May 3, 2002
RIYAZ KHAN Vs. MODI MOHAMMED ISMAIL	February 8, 2002
ROCKLINES CONSTRUCTIONS BANGLORE Vs. TRUPTI K PATEL	July 10, 2002
ROSY KURIAN KANNANAIKAL Vs. JOSEPH VERGHESE CHEERAN	April 5, 2002
S A RAMAPPA Vs. STATE OF KARNATAKA	February 1, 2002
S B CHHABBERABHAVI Vs. KARNATAKA POWER CORPORATION LIMITED	July 31, 2002
S G KRISHNA Vs. STATE OF KARNATAKA	June 12, 2002
S JAYARAM SHETTY Vs. NATIONAL INSURANCE CO LTD	April 19, 2002
S K JOSHI Vs. VIDYAVARDHAKA SANGH	March 13, 2002
S N MANJUNATH Vs. STATE OF KARNATAKA	July 9, 2002
S NAGARAJA Vs. UNION OF INDIA	November 25, 2002
S PURUSHOTHAM Vs. REV WILLIAM MOSSESS	January 2, 2002
S R APPU RAO Vs. PADAMAWATHAMMA	January 4, 2002
S SARASWATHI Vs. EXECUTIVE MEMBER K I A D BOARD	May 30, 2002
S SHANKARANARAYANA KEDLAYA Vs. STATE OF KARNATAKA	September 16, 2002
S UJJANNAPPA Vs. COMMISSIONER OF INCOME TAX	January 17, 2002
S UMAPATHY Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	March 21, 2002
S V KADANAGOUDAR Vs. MANAGING DIRECTOR KARNATAKA STATE SEEDS CORPORATION	January 21, 2002
S VENKATARAMAN Vs. L F MALAVALLI	January 31, 2002
S. Venkappa Poojary Vs. Sri. Taranath	June 5, 2002
SACHCHIDANANDA SWAMIGALU SRI GURU HONNAPPA DEVARU Vs. STATE OF KARNATAKA	July 10, 2002
SAMATA VEDIKE AND Vs. STATE OF KARNATAKA	October 28, 2002
SANATHKUMAR BHIMARAO CHOUGULE Vs. JOINT DIRECTOR OF LAND RECORDS	March 1, 2002
SANGAPPA Vs. STATE OF KARNATAKA	June 25, 2002
SANGAPPA MALLAPPA KURI Vs. SPECIAL LAND ACQUISITION OFFICER BAGALKOT	November 21, 2002
SANNU Vs. SANNI KOM SOMAYYA	November 15, 2002
SANNU Vs. SANNI KOM SOMAYYA	November 25, 2002
Sannu and another Vs. Smt. Sanni Kom. Somayya and others	November 25, 2002
SAPTAGIRI COMPLEX BANGALORE Vs. BHUPATHI NAIDU	January 7, 2002
SAVAKKA Vs. STATE OF KARNATAKA	June 10, 2002
SAVITHA Vs. COMMISSIONER AND DIRECTOR OF FOOD	July 8, 2002
SAWEN RAMESH Vs. YENEPOYA DENTAL COLLEGE	March 11, 2002
Secretary to Government of India Vs. Sri. Vivekananda and another	May 29, 2002
SENIOR SUPERINTENDENT OF POST OFFICES Vs. V B RAVINDRANATHAN	November 27, 2002
Sesu Poojarthy Vs. Yogish @ Narayana Prabhu and others	December 9, 2002
SEVERINE D SOUZA Vs. FELIX AMBROSE D SOUZA	December 2, 2002
Sha Manickchand Lakshmichand and Co. Vs. Bridal (India) Private Limited	July 12, 2002
SHAFIULLA RAHIM KHAN AND Vs. HIGH COURT OF KARNATAKA BANGALORE	August 14, 2002
SHAKTI CONCRETE BLOCKS AND POLES Vs. ABDULGAFAR	October 4, 2002
SHANKAR M R Vs. STATE OF KARNATAKA	October 9, 2002
SHANMUGAM M Vs. RESERVE BANK OF INDIA	January 15, 2002
SHANTARAM DATTATRAYE Vs. STATE OF KARNATAKA	December 13, 2002
SHANTHA EXPORTS PRIVATE LIMITED BANGALORE Vs. DIRECTOR DEPARTMENT OF MINES AND GEOLOGY BANGALORE	June 5, 2002
SHANTHI HOMES PVT LTD Vs. CREF FINANCE LTD	January 2, 2002
SHARANAPPA Vs. SHARANAMMA	August 9, 2002
SHASHIDHAR R ULLAGADDIMATH Vs. GOVERNMENT OF KARNATAKA	March 15, 2002
SHEKARAPPA VEERAPPA HARAYABAL Vs. MAHAMMADSAB MALIKSAB NADAF	February 22, 2002
SHEKARAYYA NINGAYYA TAVARAGERI Vs. ASSISTANT COMMISSIONER SPECIAL LAND ACQUISITION OFFICER BAGALKOT	August 5, 2002
SHIDDAPPA ADIVEPPA JADI Vs. RAMANNA	January 15, 2002
SHILPI PAPACHAR Vs. STATE OF KARNATAKA	October 11, 2002
SHIVAJI RAO PANDURANG GHATOLE Vs. STATE OF KARNATAKA	June 27, 2002
SHIVANAND S PATIL Vs. STATE OF KARNATAKA	January 9, 2002
SHIVANGOUDA SANNALINGANGOWDA PATIL Vs. GODIGEWA ALIAS VIMALALATAI	February 20, 2002
SHIVAPPA Vs. MAHADEVAPPA	October 3, 2002
Shivappa and others Vs. Coffee Land Limited and another	September 5, 2002
SHIVASUBRAMANYAM Vs. STATE OF KARNATAKA	January 30, 2002
SHUKOOR Vs. M S KANTI	March 14, 2002
SIDDAGANGAPPA Vs. THIMMANNA	June 18, 2002
SIDDAMMA MALLAPPA MANGULI Vs. STATE OF KARNATAKA	October 24, 2002
SIDDARAMAIAH A Vs. ASSISTANT LABOUR COMMISSIONER AND CONTROLLING AUTHORITY BANGALORE	December 13, 2002
SIDDARTHA EDUCATIONAL SOCIETY Vs. TUMKUR DISTRICT TECHNICAL INSTITUTIONS NON TEACHING EMPLOYEES UNION REGD	November 27, 2002
Siddartha Educational Society, by its Secretary Vs. Tumkur District Technical Institutions Non-Teaching Employees Union (Regd.), by its Secretary and another	November 27, 2002
Siddegowda Vs. K. Munichinnappa and another	July 26, 2002
SIDDESHWARA AND CO Vs. STATE OF KARNATAKA	October 28, 2002
SIDDESHWARA HOUSING CO OPERATIVE SOCIETY LTD Vs. ASHOK LIGANAGOUDA PATIL	June 11, 2002
SMT. ATEEQUE ZEENATH Vs. AKHTER BEGUM AND OTHERS	September 4, 2002
SMT. BHAGIRATHI Vs. B.R. SHARATH CHANDRA AND ANR.	December 16, 2002
SMT. LAKKAVVA SHRIMANT HOLKAR Vs. VITTAPPA AND ORS.	October 28, 2002
SMT. LALITAXI ANNADANAGOUDA TANDIHAL Vs. SADASHIVAPPA BASAPPA PATIL AND ANOTHER	July 19, 2002
SNOW WHITE HI-TECH LAUNDERETTE Vs. SHAMANTHA R HARIHARAN	October 4, 2002
SOMANATH Vs. VIJAYAKUMAR	June 17, 2002
SOMANATH Vs. VIJAYAKUMAR	July 5, 2002
SOUTH INDIA CORPORATION LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED	May 28, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVANNA	September 26, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. K BASAVANNA	September 26, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. GURLINGAPPA MALLAPPA KUSTIGAR	September 25, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. L B DESAI	September 11, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. BALAPPA	August 13, 2002
SPECIAL LAND ACQUISITION OFFICER FOR HOUSE SITES Vs. PUTTEGOWDA	October 29, 2002
SPECIAL LAND ACQUISITION OFFICER U K P BILAGI Vs. BASAPPA	April 19, 2002
SPECIAL LAND ACQUISITION OFFICER UPPER Vs. NOORAHAMMAD HUSEN MULLA	January 18, 2002
SQUADRON LEADER B M SHUKLA Vs. CHIEF OF AIR STAFF	September 25, 2002
SRIDHARABHAT Vs. DEPUTY COMMISSIONER MANGALORE	August 2, 2002
SRINIVASAN M S Vs. STATE BANK OF MYSORE	April 15, 2002
ST ANNES EDUCATION SOCIETY BANGALORE Vs. STATE OF KARNATAKA	July 26, 2002
ST JOHNS TEACHER TRAINING INSTITUTE FOR WOMEN Vs. UNION OF INDIA	September 11, 2002
STATE Vs. RAMEGOWDA	July 10, 2002
STATE Vs. SRIKANTH	June 26, 2002
STATE Vs. D JAYAMMA	May 27, 2002
STATE Vs. SINGARI	June 6, 2002
STATE Vs. T. VENKATESH MURTHY	November 14, 2002
STATE Vs. MALLESHA	February 27, 2002
STATE Vs. SHIVAPPA BHIMAPPA PATHAT	February 26, 2002
STATE Vs. PUNDALIK ANNAPPA GARAGE	January 24, 2002
STATE Vs. PUTTARANGAPPA	January 1, 2002
STATE Vs. VAIJINATH	January 3, 2002
STATE Vs. CHIKKARANGAIAH	January 28, 2002
STATE Vs. RANGASWAMY	February 20, 2002
STATE Vs. SHEKU ALIAS SHEKHARA POOJARY	February 20, 2002
STATE Vs. JATTAPPA	February 11, 2002
STATE Vs. C SHIVASHANKARA	February 11, 2002
STATE BANK OF HYDERABAD BIHAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL MUMBAI	August 14, 2002
STATE BANK OF INDIA Vs. D K SEETHARAM	August 16, 2002
STATE BANK OF INDIA Vs. COMMISSIONER OF PAYMENTS MINISTRY OF TEXTILES GOVT OF INDIA	August 23, 2002
STATE OF KARNATAKA Vs. BPL GROUP OF COMPANIES KARMIKARA SANGHA BANGALORE	August 26, 2002
STATE OF KARNATAKA Vs. MALLAPPA	September 23, 2002
STATE OF KARNATAKA Vs. CHIKKABALA NAIKA	September 19, 2002
STATE OF KARNATAKA Vs. M BABU S O MANIKYAM	June 13, 2002
STATE OF KARNATAKA Vs. MADAGAL SAB	May 31, 2002
STATE OF KARNATAKA Vs. T S MOHANA ALIAS THYAGARTHI MOHAN	June 3, 2002
STATE OF KARNATAKA Vs. PARASAPPA BHIMAPPA BISIROTTI	June 26, 2002
STATE OF KARNATAKA Vs. LOKESH	June 19, 2002
STATE OF KARNATAKA Vs. STELLAR CONSTRUCTION COMPANY	June 21, 2002
STATE OF KARNATAKA Vs. DASTAGIR SAB AND ORS.	August 12, 2002
STATE OF KARNATAKA Vs. GILBERT PEREIRA	October 30, 2002
State of Karnataka Vs. Mahadev Yamanappa Gudasi	June 15, 2002
State of Karnataka Vs. Hanumantha	March 14, 2002
State of Karnataka Vs. Shankar Laxman Honna Katti and another	March 19, 2002
STATE OF KARNATAKA Vs. DEVARAJ	February 12, 2002
STATE OF KARNATAKA Vs. SHIVARAJ	February 19, 2002
STATE OF KARNATAKA Vs. M P GANESHA	February 7, 2002
STATE OF KARNATAKA Vs. NEELAWWA	February 6, 2002
STATE OF KARNATAKA Vs. MOORTHY	January 4, 2002
STATE OF KARNATAKA Vs. BASAVARAJ	January 2, 2002
STATE OF KARNATAKA Vs. SHIVAPUTRAPPA BASAPPA KORI	January 2, 2002
STATE OF KARNATAKA Vs. SHIVARAJ	January 22, 2002
STATE OF KARNATAKA Vs. SIDDAPPA MALLAPPA BADACHI	January 16, 2002
STATE OF KARNATAKA Vs. M MUNIRAJU	February 25, 2002
STATE OF KARNATAKA Vs. CHANDRAYYA HANUMANTHAPPA MALLAPPANAVAR	March 5, 2002
STATE OF KARNATAKA Vs. JAGADISHA	April 18, 2002
STATE OF KARNATAKA Vs. SYED FAREED	April 8, 2002
STATE OF KARNATAKA Vs. HANUMANTHA	March 4, 2002
STATE OF KARNATAKA Vs. MANAYYA @ MAHANTAYYA	March 6, 2002
State of Karnataka by K.R. Nagar Police Vs. Shashi alias Shishikumar	April 18, 2002
State of Karnataka by Sindhanoor Police Vs. C.M. Rudrayya and others	April 15, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. S K SOMANATH	August 14, 2002
SUBASHCHAND JAIN Vs. GANAPATHI	June 11, 2002
SUBBA NAIKA Vs. STATE OF KARNATAKA	December 2, 2002
SUBHASHISH TALUKDER Vs. PRINCIPAL M R MEDICAL COLLEGE GULBARGA	September 12, 2002
SUKANYA Vs. CANARA BANK SAGAR BRANCH	March 11, 2002
SULABHA Vs. VANDANA	October 8, 2002
SUNANDA PRABHAKAR BHAVANA Vs. MEMBER KARNATAKA PRIVATE EDUCATIONAL APPELLATE TRIBUNAL AND PRINCIPAL DISTRICT JUDGE BELGAUM	January 18, 2002
SUNDARI ACHARTHI Vs. N SHANKARA BANGERA	May 31, 2002
SUNDER KUDVA Vs. RAVIRAJ SHETTY	September 24, 2002
SURESH Vs. VIJAYKUMAR	September 16, 2002
SURESH Vs. STATE OF KARNATAKA	May 28, 2002
SURYAKANTHA RAO Vs. STATE OF KARNATAKA	January 28, 2002
SUSHEELA B JAIN Vs. BHAWARLAL JAIN	September 23, 2002
SUSHEELA B S Vs. MARUTHI FERTO CHEMICALS LTD	April 5, 2002
SUSHILMACHHAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	October 9, 2002
SYED ABDUL ALA Vs. NARCOTIC CONTROL BUREAU	December 17, 2002
Syed Ahmed Ameer Vs. Faizullakhan	June 15, 2002
SYED SHAH GHOUSE PEER KHADRI Vs. THE KARNATAKA STATE BOARD OF WAKFS	October 22, 2002
SYNDICATE BANK Vs. K CHANDRAKALA BHAKTA	April 2, 2002
SYNDICATE BANK UDUPI Vs. K CHANDRAKALA BHAKTHA	April 2, 2002
T A SHIVA KUMAR Vs. PUSHPA REKHA	August 21, 2002
T M RANGAJAH Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR	January 31, 2002
T MUNIRAJU Vs. A VENKATASWAMY	October 8, 2002
T S PRABHU Vs. BHAVANI POOJARY	September 25, 2002
T SATISH U PAI Vs. NARAYAN NAGAPPA NAYAK	May 28, 2002
T SHRILAXMI Vs. STATE OF KARNATAKA	November 29, 2002
THE ASSISTANT COMMISSIONER-CUM-LAND ACQUISITION OFFICER Vs. S.T. POMPANNA SETTY	November 14, 2002
THE MANAGEMENT OF ADIKEHOLE ESTATE AND MALLESHANAGUDDA ESTATE, HIREBYLE POST, MUDIGERE TALUK, CHICKMAGALUR DISTRICT Vs. NARAYANA SHETTY AND ORS.	January 16, 2002
THILOTHAMMA Vs. RAHMATHUNNISA	September 17, 2002
THIRTAMURTHY Vs. RADHA	February 20, 2002
THIRUMALA DISTILLERIES TUMKUR Vs. STATE OF KARNATAKA	March 15, 2002
THOMAS MATES GUDINHO Vs. ELECTION COMMISSION OF INDIA	February 13, 2002
Thottkat Kunjiram Madhav Vs. The Commissioner of Police and others	February 15, 2002
Timmane Gouda Narasimhappa Gouda Patil and others Vs. Narasimhappa Hanamappa Doddamani and others	May 28, 2002
TULAJAPPA Vs. SUBHAS	March 6, 2002
TULASAMMA Vs. N SEENAN	September 4, 2002
U RATNAKAR RAO Vs. UNION OF INDIA	November 12, 2002
U SUBBA RAO Vs. STATE OF KARNATAKA	December 19, 2002
U.C. Malimath Vs. Bangalore Development Authority and others	May 31, 2002
U.P. JAYARAM Vs. K. LEELAVATHI RAI	February 28, 2002
UBEDULLA Vs. T NANMUNNISA	March 20, 2002
Uday Vs. State of Karnataka	April 23, 2002
UJWAL SHETTY Vs. NIL	July 10, 2002
UMA M G ALIAS UMA V SHIVAPUR Vs. HIGH COURT OF KARNATAKA	January 4, 2002
UMAMAHESHWAR MAHABALESHWAR HEGDE Vs. SHARADA	April 19, 2002
UMANNA GOWDA B Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION	February 11, 2002
Undivided Family Manager, Ganapathi Subraya Bhat Vs. Land tribunal, Honnavar 3 by its Chairman and others	July 10, 2002
UNIK TRADERS KIRANA Vs. COMMERCIAL TAX OFFICER BANGALORE	November 27, 2002
UNION OF INDIA Vs. ADDITIONAL CHIEF METROPOLITAN MAGISTRATE	June 7, 2002
UNION OF INDIA Vs. RAVI CONSTRUCTION COMPANY	September 21, 2002
UNITED BREWERIES LTD Vs. KHODAYS BREWING AND DISTILLING INDUSTRIES LTD	January 21, 2002
United India Insurance Co. Limited Vs. Purushothama and others	November 19, 2002
UNIVERSITY OF AGRICULTURAL SCIENCE EMPLOYEE HOUSE BUILDING CO OPERATIVE SOCIETY Vs. STATE OF KARNATAKA REVENUE DEPARTMENT	December 9, 2002
University of Agricultural Science Employee House Building Co-operative Society Vs. State of Karnataka, Revenue Department by its Commissioner and Secretary and others	December 9, 2002
Unnathi Projects Limited and others Vs. Bangalore Development Authority and others	June 12, 2002
USHA RANI Vs. UNIVERSITY OF MYSORE	November 29, 2002
USHA S RAO Vs. C E T CELL BANGALORE	January 21, 2002
USHA S. RAO Vs. C.E.T. CELL, BANGALORE AND OTHERS	February 21, 2002
UTTAM KUMAR Vs. MADHAV	March 27, 2002
V B DESAI Vs. ADMINISTRATIVE OFFICER SETTLEMENT COMMISSION FOR I T AND W T NO 2	November 14, 2002
V M NAGAMANI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	September 27, 2002
V M NAGAMANI Vs. UIVERSITY OF AGRICULTURAL SCIENCES	August 27, 2002
V N SHIVARAM Vs. B M NAGAPPA	April 5, 2002
V PRABHAKAR Vs. STATE OF KARNATAKA	June 4, 2002
V RAMANUJAM Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGLORE	November 18, 2002
V S BEMBALGI Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	June 26, 2002
V S GOWDAR Vs. ORIENTAL INSURANCE CO LTD	April 5, 2002
V V JAYARAM Vs. M S SIKANDARA AHMED	July 23, 2002
V.B. Desai and R.B. Desai Vs. Administrative Officer, Settlement Commission	November 14, 2002
VARIJA ACHAR Vs. K BALAKRISHNA RAO	May 31, 2002
VASANTHAKUMAR SHETTY Vs. STATE OF KARNATAKA	July 11, 2002
VASANTIBAI Vs. MALLAPPA NARASAPPA RAMANKATTI	March 14, 2002
Vasudev Gundo Patil Vs. Seethabai and others	January 1, 2002
VASUDEVA TATACHAR K S Vs. STATE BANK OF MYSORE	June 13, 2002
VASUNDHARA Vs. ALISAB NADAF	September 23, 2002
VAZEER Vs. DISTRICT MAGISTRATE TUMKUR	June 25, 2002
VEERABADHRAPPA Vs. JAGADISHGOUDA	April 17, 2002
VEERABHADRAPPA Vs. TUKARAM	July 16, 2002
Veeramma alias Heera Vs. Ugappa Madivala and another	July 12, 2002
Veeranna and another Vs. The State of Karnataka and others	August 26, 2002
VENKATARAMAN DEV Vs. GAJANAM LAKSHMI BANGERI	September 24, 2002
VENKATASWAMY Vs. NARAYANA A	January 25, 2002
VIJAYA BAI Vs. SUBHAS SHRIPAD CHINCHEWADIKAR	November 11, 2002
Vijayakumar Vs. Suresh and others	September 16, 2002
VIJAYANAGAR EDUCATIONAL TRUST Vs. KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE	January 4, 2002
VIMALABAI Vs. BABU	October 31, 2002
Vimalamma Vs. N. Hanumantha Reddy and others	June 14, 2002
VINCENT BRITTO Vs. EUNICA BRITTO	January 25, 2002
Viswanath Vs. Sri. Ambalal, since deceased by his L.Rs.	September 11, 2002
VITHABAI G GHODAKA Vs. UNITED WESTERN BANK LIMITED	April 4, 2002
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY Vs. V CHANDRAPPA	March 22, 2002
VYSHALI MAHILA SAMAJ Vs. STATE OF KARNATAKA	August 13, 2002
Y JINARAJ Vs. STATE OF KARNATAKA	November 27, 2002
Y R SHENOY Vs. SYNDICATE BANK	December 20, 2002
Y V SRINIVASA RAO Vs. ERANAIKA	January 3, 2002
YASHODA DECEASED BY L.RS. Vs. LINGAPPA POOJARY	December 20, 2002
YEMAKKA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT BANGALORE	April 5, 2002
YESUPADAM M Vs. BHARAT GOLD MINES LTD	June 3, 2002

Year 2002 of HIGH COURT OF KARNATAKA

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