REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AHMED PASHA Vs. C GULNAZ JABEEN	May 29, 2001
A B VISHALAMMA Vs. A B SIDDAMALLAPPA	August 6, 2001
A BASAVARAJAPPA Vs. TAHSILDAR DAVANAGERE	September 13, 2001
A DIWAKARA NAIK Vs. KARNATAKA STATE TRANSPORT AUTHORITY	November 21, 2001
A G KRISHNA MURTHY Vs. A R RAJANNA	April 9, 2001
A KRISHNAPPA Vs. THIMMARAYAPPA	July 10, 2001
A NARASIMHAIAH Vs. STATE OF KARNATAKA	August 9, 2001
A PUTTARAJAIAH Vs. COMMISSIONER BANGALORE MAHANAGARA	September 26, 2001
A R ASSOCIATES Vs. COMMISSIONER OF COMMERCIAL TAXES	January 2, 2001
A RAMDAS Vs. STATE OF KARNATAKA	January 5, 2001
A RAMDAS Vs. STATE OF KARNATAKA	March 29, 2001
A SHAMA RAO Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	March 7, 2001
A SIDDARAJU Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER CHAMARAJANAGAR DISTRICT	April 20, 2001
A V KASARGOD Vs. REGISTRAR OF COMPANIES IN KARNATAKA	February 6, 2001
A Y NAYAK Vs. PER MANAGER SYNDICATE BANK MANIPAL	September 24, 2001
A. MUNIYAPPA Vs. K. DHRUVAKUMAR	July 16, 2001
A.G. Lakshminarayana Vs. State of Karnataka and others	November 20, 2001
A.K. JAYARAMA SHEKA Vs. SUBBA RAO AND ORS.	February 15, 2001
A.N. Yashoda Vs. The State of Karnataka and others	December 11, 2001
A.S. RAWAT Vs. STATE OF KARNATAKA	February 28, 2001
ABDUL AH CHEEDA Vs. GOVERNMENT OF KARNATAKA PRINCIPAL SECRETARY DEPARTMENT OF URBAN DEVELOPMENT	July 10, 2001
ABDUL MAZID BABALAL NADAF Vs. STATE OF KARNATAKA	July 12, 2001
Abdulali Mohammad Hussein (Since Dead) by LRs. Vs. Mahadev Maruti Manginmani and another	February 1, 2001
ABHOOBAKAR Vs. GEORGE JACOB	March 26, 2001
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. STATE OF KARNATAKA	September 4, 2001
ACCOUNTANT GENERAL A AND E KARNATAKA Vs. S SRINIVAS	July 11, 2001
Achappa Vs. The Assistant Commissioner, North Sub-division and others	June 11, 2001
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. P VARADARAJAIAH	August 24, 2001
AJIT NARAIN HAKSAR Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISELEGAL BANGALORE	August 31, 2001
Ajit Narain Haskar and others Vs. Assistant Commissioner of Central Excise (Legal)	August 31, 2001
Alfa Lubricants and others Vs. The Deputy Commissioner and others	March 20, 2001
ALL INDIA VIJAYA BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA	November 19, 2001
ALLASHEB DODDAMANI Vs. STATE OF KARNATAKA	August 23, 2001
AMBA Vs. V SOWBHAGYAMMA	February 8, 2001
Amba alias Ambicadevi and others Vs. V. Sowbhagyamma and others	February 8, 2001
ANAND Vs. VISWESHWARAYA TECHNOLOGICAL	December 10, 2001
ANAND C Vs. KARNATAK UNIVERSITY DHARWAD	August 21, 2001
ANGATHAMMA Vs. STATE	April 18, 2001
ANIL ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE	March 28, 2001
ANIL KAMALAKAR SHIRODKAR Vs. DUDHAPPA SANTU PATIL	February 16, 2001
ANJANEYAPPA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION	May 29, 2001
Anjuman Hami E Muslimi Vs. G.M. Mahendra	February 16, 2001
ANNAPPA GANGAPPA KUMBAR Vs. C SUBRAMMANYAM	February 16, 2001
ANWAR Vs. T R REVANNA	October 16, 2001
ARASEGOWDA ALIAS ARASAPPA Vs. STATE	August 16, 2001
Arockyadas alias Dass Chinnasavari Vs. State of Karnataka and others	June 28, 2001
ARUN HEGDE Vs. M J SHETTY	March 8, 2001
ARUN KUMAR AGARWAL Vs. RADHA ARUN	March 15, 2001
Arun Kumar Agarwal Vs. Mrs. Radha Arun and another	August 31, 2001
ARUNA REDDY Vs. STATE OF KARNATAKA	December 6, 2001
ARYA VYSYA SRIRAMA CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA	March 14, 2001
ASHIT SHETTY Vs. STATE OF KARNATAKA	December 3, 2001
ASHOK B SUREBAN Vs. NEELAVVA	February 27, 2001
ASHOK V PATIL Vs. KARNATAKA ROAD DEVELOPMENT CORPORATION	June 21, 2001
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER Vs. SUBASHCHANDRA	March 23, 2001
ASSISTANT COMMISSIONER BIJAPUR Vs. SHIVALINGAWWA	June 27, 2001
ASSISTANT COMMISSIONER LAND Vs. MAHADEV	April 12, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAUTAM INVESTMENTS PRIVATE LIMITED	March 22, 2001
ASSISTANT EXECUTIVE ENGINEER Vs. SHANTAVVA	January 22, 2001
Assistant Executive Engineer (El.) O and M Rural Sub-Division K.E.B. now KPTCL Vs. Sri Milind Dolli	October 31, 2001
ASWATH Vs. COMMISSIONER OF INCOME TAX	November 5, 2001
ATMJIT SINGH Vs. COMMISSIONER OF INCOME TAX	June 4, 2001
AYANUR MANJUNATHA Vs. S BANGARAPPA	April 17, 2001
AZEEZ KHAN Vs. ANWAR PASHA ALIAS KHASIM KHAN	July 11, 2001
B BHASKAR HEGDE Vs. KALLAPPA LINGAPPA ALIAS NINGAPPA SHIGGAON	June 13, 2001
B D K PROCESS CONTROLS PRIVATE LIMITED HUBLI Vs. BHARATIYA MAZDOOR SANGHA DHARWAD	August 29, 2001
B HALAPPA Vs. STATE OF KARNATAKA	October 8, 2001
B K NARASIMHA MURTHY Vs. UNION OF INDIA	June 18, 2001
B M T CORPN Vs. KADIREGOWDA	December 12, 2001
B N ACHAR Vs. G SARASWATHI	December 6, 2001
B N JAYASURYA Vs. BANGALORE CITY CORPORATION	April 20, 2001
B P PRABHAKAR Vs. STATE OF KARNATAKA	July 9, 2001
B PREMAKUMAR Vs. P SANJUGTHA	July 24, 2001
B R D and M CO OP SOCIETY LTD Vs. BANGALORE MAHANAGAR PALIKE	September 12, 2001
B R GOUTAM Vs. STATE OF KARNATAKA	March 20, 2001
B S MALLESHAPPA Vs. KORATAGIGERE B SHIVALINGAPPA	April 20, 2001
B SRINIVASACHARYA GUDI Vs. G VEERANARAYANA DEV	June 7, 2001
B UMESH SHENOY Vs. SPECIAL DEPUTY COMMISSIONER SHLMOGA DISTRICT	April 9, 2001
B VASUDEVA BELEGAR Vs. ANJANAYA GAS AGENCY KUNDAPURA TALUK	October 3, 2001
B. BHASKAR HEGDE Vs. KALLAPPA LINGAPPA	August 13, 2001
B.G. DAYANANDAMURTHY Vs. STATE OF KARNATAKA AND OTHERS	December 21, 2001
B.H. Mahadevappa and others Vs. Karnataka Power Transmission Corporation Limited and others	August 28, 2001
B.J. Mathias Vs. A.M. Prabhu and others	June 22, 2001
BABU Vs. STATE OF KARNATAKA REP	July 31, 2001
BABU RAO Vs. UNION OF INDIA	January 17, 2001
BABURAO SATABA MANABUTAKAR Vs. DORESWAMY	September 4, 2001
BALA GURUKULAM SANSKRIT TEACHER Vs. REGIONAL DIRECTOR	October 15, 2001
BALAPPA BASAMANAPPA KOSJI Vs. STATE OF KARNATAKA	August 1, 2001
BALKRISHNA Vs. SHAKUNTALA	April 2, 2001
BALSARA HYGIENE PRODUCTS LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS BANGALORE DIVISION	November 8, 2001
Bandi Gopalakrishna Vs. Abubakar Beary and others	June 20, 2001
BANGALORE AMATEUR RIDERS Vs. REGIONAL DIRECTOR ES I CORPN	March 12, 2001
BANGLORE GRAIN MERCHANTS ASSOCIATION Vs. DISTRICT REGISTRAR FOR SOCIETY	January 5, 2001
BANGQALORE METROPOLITAN TRANSPORT CORPORATION Vs. D NARAYANASWAMY	November 8, 2001
BASAGOUDA Vs. RAO SAHEB	July 25, 2001
BASALINGAPPA CFFLNNAPPA GOUDAR Vs. SHANTAWA	August 9, 2001
BASAPPA Vs. SHOBHA	September 13, 2001
BASAVAIAH Vs. KRISHNARAJENDRA MILLS LTD	March 26, 2001
Basavani Vs. The Commissioner of Cane Development and Director of Sugar and others	August 6, 2001
BASAVANI SHANKAR AMMANAGI Vs. KESHAWA	November 30, 2001
BASAVANNI SHANKAR AMMANAGI Vs. KESHAVVA	November 30, 2001
Basavanthappa Vs. The Deputy Director of Land Records and another	October 29, 2001
BASAVARAJ M Vs. KARNATAKA STATE PHARMACY COUNCIL	February 5, 2001
Basavraj Yallappa Kengondad Vs. Somappayyaswamy since deceased by L.Rs. and others	February 8, 2001
Batoola Jan and another Vs. G. Mohd. Basheer and others	November 29, 2001
BELAIRE REFRIGERATION SERVICES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I	January 31, 2001
BELGUNDI CEMENTS LIMITED BELGUNDI Vs. BRANCH MANAGER CENTRAL BANK OF INDIA	July 30, 2001
Bellam Thimmappa alias Guntige Thimmappa and another Vs. Karnataka Slum Clearance Board and others	August 16, 2001
Betco Enterprises Vs. Pradhan Perfumers	November 9, 2001
BHARAT EARTH MOVERS LTD Vs. UNION OFINDIA	November 9, 2001
BHARAT GOLD MINES OFFICERS ASSOCIATION Vs. UNION OF INDIA	March 16, 2001
Bharat Iron Vs. The Assistant Commissioner of Commercial Taxes	February 16, 2001
BHARATH GOLD MINES LTD Vs. DHANALAKSHMI	August 8, 2001
BHARATHAMMA Vs. DEPUTY COMMISSIONER	October 12, 2001
BHASKAR RAO Vs. ARUN KUMAR	December 4, 2001
BHAVERA KENCHAPPA Vs. B RAGHAVENDRA	August 8, 2001
BHOGANNA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANS CORPN	December 4, 2001
BHORUKA FINANCE CORPORATION Vs. APPROPRIATE AUTHORITY	January 16, 2001
BIBU Vs. STATE OF KARNATAKA AND OTHERS	August 29, 2001
BIJU RAMESH Vs. CHIEF SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA BANGALORE	December 14, 2001
BINANI INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	August 2, 2001
BISTAPPA RAMA NAIK Vs. STATE OF KARNATAKA	September 24, 2001
BPL LIMITED Vs. R SUDHAKAR	July 30, 2001
BPL LIMITED BANGALORE Vs. INTER MODAL TRANSPORT TECHNOLOGY SYSTEMS KARNATAKA LIMITED BANGALORE	April 11, 2001
BPL Ltd. and another Vs. R. Sudhakar and another	July 30, 2001
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ASLAM ALI	February 20, 2001
Branch Manager, National Insurance Co. Ltd. Vs. Aslam Ali Baig and others	February 20, 2001
BRIJESH SINGH AND Vs. STATE OF KARNATAKA	December 14, 2001
BRITISH INDIA CORPORATION LIMITED KANPUR Vs. STAR SPIN AND TWIST MACHINERY LIMITEDIN LIQUIDATION BANGALORE	June 8, 2001
BUKKA SUVARNA Vs. AKKANI POOJARTHI	July 5, 2001
C M NARAYAN Vs. MANAGEMENT OF KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LTD	January 15, 2001
C P TAYAL Vs. STATE	April 16, 2001
C R BHANSALI Vs. K RAMESH	January 9, 2001
C R NIRMALA GUPTA Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD	June 29, 2001
C RANGA RAO Vs. C SOME GOWDA	September 24, 2001
C SHIVASHANKAR Vs. BANGALORE MAHANAGARA PALIKE	September 26, 2001
C T PONNAPPA ALIAS CHUPPI Vs. STATE OF KARNATAKA	February 27, 2001
C VEERABHADRAIAH Vs. C CHANNIGAPPA	February 6, 2001
C.M. Narayan Vs. The Management of Karnataka Small Industries Marketing Corporation Limited	January 15, 2001
C.N. Nagaraja deceased by L.Rs. and others Vs. The Chief Secretary, Zilla Parishad, Bangalore Rural District and others	January 9, 2001
C.T. Ponnappa alias Chuppi Vs. The State of Karnataka	February 27, 2001
Canara Bank, Sindhanur Branch Vs. Sharanabara and others	February 23, 2001
CANRA BANK Vs. CHIKKASWAMY	September 12, 2001
CATHOLIC BOARD OF EDUCATION Vs. THERESA D SOUZA	September 18, 2001
CAUVERY ACHAYYA Vs. SYED MUKTHAR	September 21, 2001
CELINE MARY Vs. ALICE NAIDU	March 12, 2001
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY Vs. RABHA BAI	January 4, 2001
CHAKRAVARTHY Vs. STATE	April 16, 2001
CHAMPABAI Vs. STATE OF KARNATAKA	August 18, 2001
CHANDRA SPINNING AND WEAVING MILLS PRIVATE Vs. BANGALORE MAHANAGARA PALIKE	May 28, 2001
Chandrakanthamma P. Vs. The Bangalore Development Authority	January 11, 2001
Channappa Gowda Vs. State of Karnataka and others	June 26, 2001
CHAPARRAL HEALTH SERVICES LIMITED Vs. UNION OF INDIA	January 16, 2001
CHAPARRAL HEALTH SERVICES LTD Vs. UNION OF INDIA	February 16, 2001
CHETANA ENTERPRISES Vs. STATE OF KARNATAKA	April 2, 2001
CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND OTHERS Vs. VENKANA GOWDA	November 30, 2001
CHIKKAPPA Vs. STATE OF KARNATAKA	October 19, 2001
CHINNA DORAI Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANS CORPN	June 18, 2001
CHITTAPPA Vs. STATE	March 21, 2001
CHOWDAPPA Vs. MUNIVENKATAPPA	February 5, 2001
COL S P ANAND Vs. COMPETENT OFFICER SECRETARY TO BANGALORE DEVELOPMENT AUTHORITY	August 24, 2001
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. K N VASUDEVA MURTHY	July 2, 2001
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. N A NARAYANASWAMY	August 3, 2001
COMMISSIONER KARNATAKA STATE PUBLIC INSTRUCTION EDUCATION BANGALORE Vs. NIRUPADI VIRBHADRAPPA SHIVA SIMPI	August 3, 2001
COMMISSIONER OF C EX Vs. SUPRA FOUNDRY SERVICES P LTD	April 11, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VISHVESWARAYA IRON & STEEL LIMITED	July 19, 2001
COMMISSIONER OF CENTRAL EXCISE MANGALORE Vs. LAMINA FOUNDRIES LIMITED NOTE KARKALA	September 11, 2001
COMMISSIONER OF CUS BANGALORE Vs. CENTRAL MANUFACTURING TECHNOLOGY INSTITUTE	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. P R METRANI HUF	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. D C BASAPPA	July 6, 2001
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. SUDHARSHAN SILKS AND SAREES	October 6, 2001
COMMISSIONER OF INCOME TAX Vs. COMFUND SERVICES INDIA LIMITED	April 16, 2001
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA HATCHERIES	June 7, 2001
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED	April 19, 2001
COMMISSIONER OF INCOME TAX Vs. HARDWARE TRADING CO	February 19, 2001
COMMISSIONER OF INCOME TAX Vs. A J SHETTY AND CO PRIVATE LIMITED	December 5, 2001
Commissioner of Income Tax Karnataka-3 Vs. A.J. Shetty and Company Private Limited	December 5, 2001
COMMISSIONER OF WEALTH TAX Vs. K L RAMACHANDRA	March 29, 2001
COMMISSIONER OF WEALTH TAX Vs. D M SRINIVAS	January 5, 2001
CONDOMINIUM OF RESIDENTS AND EMPLOYEES OF ACADEMY OF GENERAL EDUCATION UDUPI Vs. STATE OF KARNATAKA	November 5, 2001
CONTRACT WORKERS OF K V K LTD Vs. STATE OF KARNATAKA	August 7, 2001
CONTROLLER OF WEIGHTS AND MEASURES Vs. DIESAL INDIA BANGALORE	February 27, 2001
Court Mohalla Mosqua Committee Vs. Karnataka State Board of Wakfs and others	February 28, 2001
D B MASUR Vs. KARNATAK UNIVERSITY DHARWAD	December 7, 2001
D BASAVANA GOWDA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY	November 30, 2001
D C K S R T C Vs. G M D MURTHY	December 12, 2001
D G S S SANGH LTD Vs. VIRUPAXAYYA	June 27, 2001
D K ABDUL KHADER Vs. UNION OF INDIA	February 15, 2001
D K MOHAMMAD HAJI Vs. STATE OF KARNATAKA	August 14, 2001
D M NAGESH Vs. ASSISTANT SUPERINTENDENT OF POST	August 18, 2001
D P SHARMA Vs. BANGALORE MAHANAGARA PALIKE	June 12, 2001
D. Basavana Gowda and another Vs. The Deputy Registrar of Co-operative Societies and others	November 30, 2001
D.K. Mohammed Haji Vs. State of Karnataka and others	January 22, 2001
D.R. Girish Vs. District Magistrate and others	January 15, 2001
D.S. RAMALINGACHAR Vs. KARNATAKA SOAPS AND DETERGENTS LTD., BANGALORE	March 14, 2001
DECCAN ENTERPRISES Vs. PREMRAJU R PREM	July 30, 2001
DEEPA FINANCE CORPORATION Vs. A K MOHAMMED	February 20, 2001
DELPHINE ANN MASCARENHAS Vs. MERVYIN J A MENEZES	September 12, 2001
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. KIRLOSKAR FERROUS INDUSTRIES LIMITED	August 1, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HAJEE ABDUL SATTAR SAIT	June 20, 2001
DEVARAJ Vs. STATE OF KARNATAKA	February 22, 2001
Dhanalakshmi and another Vs. Y. Muni Reddy	March 21, 2001
DHANANJAYA VISWESWARA HEGDE Vs. JATTIKUPPA NAIKA	January 4, 2001
DHANARAJU V B Vs. CAUVERY GRAMEENA BANK	October 5, 2001
DHARAK LIMITED BANGALORE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	November 23, 2001
DIRECTOR KARNATAKA GOVERMENT INSURANCE Vs. GANGA	June 15, 2001
DISHA FINANCE AND INVESTMENTS REGD UDUPI Vs. GANESHSHENOY	July 6, 2001
DIVISIONAL CONTROLLER K S R T C Vs. C R KUPPALLI	August 3, 2001
DIVISIONAL CONTROLLER KARNATAKA STATE Vs. C A ERAPPA	October 6, 2001
DODDA HANUMANTHAIAH Vs. STATE OF KARNATAKA REVENUE DEPARTMENT	June 7, 2001
Durga Distilleries Vs. Commissioner of Commercial Taxes and another	January 2, 2001
DURGA DISTILLERY Vs. COMMISSIONER OF COMMERCIAL TAXES	January 1, 2001
DURGABAI Vs. EMPLOYEES STATE INSURANCE CORPN	February 7, 2001
DUVENT FANS P LTD Vs. E S I CORPN	January 23, 2001
E MALLANAGOWDA Vs. STATE OF KARNATAKA	January 1, 2001
E. SATHYANARAYANAN AND OTHERS Vs. INTERCORP ASSOCIATES AND OTHERS	April 19, 2001
EKANATH EKBOTE Vs. GULBARGA UNIVERSITY	July 17, 2001
ELECTRIC POWER DEVICES CO. Vs. SENIOR DIVISIONAL MANAGER	February 26, 2001
ELSIE CONCESSO KAMATH Vs. ROSA D SOUZA	September 5, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. LUCKTEX III	September 24, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. KARNATAKA STATE SEEDS CORPN LTD	June 22, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. NUTAN AYURVEDIC KARYALAYA P LTD	July 2, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. SWAROOP THEATRE BELGAUM	February 16, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. BHAGATRAM AND SONS	June 1, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. TUNGABHADRA STEEL PRODUCTS LTD	November 29, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. MYSORE LAMP WORKS LIMITED	January 23, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. KARNATAKA AGRO INDUSTRIES CORPN LTD	January 31, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. M P RANGANAYAKALU NAIDU	January 19, 2001
EMPLOYEES STATE NSURANCE CORPN Vs. V DODDAIAH	February 28, 2001
Esthuri Subbaiah Setty since dead by LRs. Vs. State of Karnataka and others	December 12, 2001
EXECUTIVE ENGINEER ASSTT Vs. KEB MILIND DOLLI	October 31, 2001
Executive Engineer, Minor Irrigation Division and others Vs. Prabhakar	November 21, 2001
FAKIRAPPA Vs. SHIDDALINGAPPA	November 7, 2001
G A UDAYA Vs. SECRETARY MINISTRY FOR PETROLEUM AND NATURE GASES	November 19, 2001
G DASARATHARAM Vs. STATE OF KARNATAKA	April 18, 2001
G K GOVINDA RAO Vs. STATE OF KARNATAKA	August 10, 2001
G M LOGANATHAN Vs. DIVISIONAL CONTROLLER B T S DIVISION KSRTC	March 30, 2001
G S MURTHY Vs. STATE OF KARNATAKA	June 14, 2001
G S SADASHIVA Vs. M C SRINIVASAN	July 23, 2001
G S SHIVAKUMAR Vs. STATE OF KARNATAKA	October 8, 2001
G S SHIVAKUMAR Vs. STATE OF KARNATAKA	April 9, 2001
G T T C Vs. ASST LABOUR COMMR	September 28, 2001
G V VENKATESH BABU Vs. KRISHNA KUMAR	November 23, 2001
G. Raju Vs. Smt. Basamma and others	February 20, 2001
G.S. PUTTARAJA AND OTHERS Vs. TALUKA PANCHAYAT, SIRA AND OTHERS	October 6, 2001
G.V. Subba Reddy and others Vs. The Director, Department of Mines and Geology and others	July 10, 2001
GAJANAN Vs. STATE OF KARNATAKA	March 8, 2001
GANAPATHY ENTERPRISES Vs. STATE	March 27, 2001
GANDHI HINDI VIDYAPEETH KUNDGOL Vs. LALITHA C BALIHALLIMATH	January 23, 2001
GANESH MAL Vs. ZEENATHUNNISH	October 12, 2001
GANESHA SHETTIGAR Vs. CHIEF SECRETARY TO GOVERNMENT	November 3, 2001
GANESHAN Vs. MGMT OF BHARATH GOLD MINES LTD	July 26, 2001
GANGARAMS INFOTECH Vs. DENA BANK	June 22, 2001
GANGAVVA Vs. ARJUNSA	January 16, 2001
GANGAVVA BALAPPA HADIMANI Vs. LAKSHMIBAI	January 16, 2001
GAUTAM PACKAGING INDUSTRIES Vs. GOLD CREST FINANCE INDIA LIMITED	August 13, 2001
GENERAL MANAGER SOUTHERN RAILWAY Vs. AGARWAL TRADERS	April 20, 2001
GEOGY MATHEW Vs. DEPUTY CONSERVATOR OF FORESTS VIRAJPET DIVN	March 23, 2001
GIRIDHAR KAMALAPURKAR Vs. VENUGOPAL RAM RAO	March 30, 2001
GIRIJADEVI V KADADEVAMATH Vs. SHIDDHESHWARAIAH MADIVALAYYA KADADMARMATH	March 30, 2001
GIRISH Vs. CHAIRMAN MALAPRABHA GRAMEENA BANK	January 10, 2001
GIRISH VINAYAKRAO NAIK Vs. SHIVAMURTHAPPA SANGRAMAPPA KHANDALA	January 18, 2001
GIRIYAPPA SRODAPPA BEERANNAVAR Vs. BALAGAPPA RAMAPPA BHAVANI	October 9, 2001
GOKUL A L Vs. GOVERMENT OF INDIA	April 2, 2001
GOVERNMENT TOOL ROOM TRAINING CENTRES Vs. ASSISTANT LABOUR COMMISSIONER AND DEPUTY	September 28, 2001
GOWRAMMA Vs. NANJAPPA	August 17, 2001
GREENHILLS EXPORTS PRIVATE LIMITED MANGALORE Vs. COFFEE BOARD BANGALORE	March 16, 2001
Gudadeshappa Urf Guddappa Vs. The Deputy Commissioner and others	December 5, 2001
GUJAMMA Vs. PUNDALIKAPPA PUNDALIKRAO	February 16, 2001
GULBARGA UNIVERSITY GULBARGA Vs. MALLIKARJUN	November 30, 2001
GULZAR KHAN Vs. STATE OF KARNATAKA	April 16, 2001
GURUANNA VADI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION	April 10, 2001
GURUSIDDAMMA Vs. HANUMANTHAPPA	September 11, 2001
H KEMPARAJU Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE	June 28, 2001
H M KRISHNA REDDY Vs. H C NARAYANA REDDY	April 9, 2001
H M KRISHNA REDDY Vs. N K PARAMESHWARAN	February 14, 2001
H N HARI Vs. A J MAVLA	July 31, 2001
H N VENAKTESH Vs. STATE OF KARNATAKA	August 20, 2001
H R VISHWANATH Vs. SECRETARY DEPARTMENT OF HOME AFFAIRS GOVERNMENT OF INDIA	April 20, 2001
H S GOTLA Vs. STATE	March 27, 2001
H V SRINIVAS Vs. AIR FORCE STATION	July 24, 2001
H V THIMMEGOWDA Vs. STATE	June 1, 2001
H. Nagaraj Vs. State by Lokayukta Police, Belgaum	November 30, 2001
H. Venkatesh Reddy and another Vs. The State of Karnataka	January 12, 2001
H.N. Maharudrappa Vs. The Commissioner, Bangalore Mahanagara Palike and others	July 18, 2001
H.S. Manjunath Vs. The State of Karnataka and others	July 19, 2001
Hacienda Club Vs. The Assistant Commissioner of Commercial Taxes, District II	December 10, 2001
Halashi Vs. H.S. Chikkanna and another	January 18, 2001
HANAMAWWA Vs. B ALLA BAKSH	September 21, 2001
Hanumamma Vs. M.T. Ramalingaiah and another	February 27, 2001
Hanumantharayappa and others Vs. A. Krishnappa and another	November 29, 2001
HANUMANTHI Vs. PCH MARKETING SERVICES	February 10, 2001
HARAK LIMITED Vs. REGIONALDIRECTOR E S I CORPN	November 23, 2001
HARIAPPAN Vs. STATE	July 2, 2001
HARIHARA AYYAR A Vs. STATE BANK OF INDIA	January 2, 2001
HARISH Vs. K BASHA SAB	February 28, 2001
HARISHREDDY Vs. ASSISTANT DIRECTOR OF AGRICULTURE CUM SEED INSPECTOR MUDDEBEHAL	March 23, 2001
HARSHA N S Vs. A I COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	October 19, 2001
HEMAVATHI LAXMAGOWDA Vs. STATE OF KARNATAKA	August 30, 2001
HIND MAZDOOR KISAN PANCHAYAT Vs. COMMISSIONER OF LABOUR AND REGISTRAR	July 25, 2001
HINDUSTAN ELECTRO TECHNOLOGY P LTD Vs. P SWAMINATHAN	February 16, 2001
HOME SCHOOL BANGALORE Vs. M SHAFIUL HUQ	April 18, 2001
HOTEL AYODHYA Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI	January 23, 2001
HOTEL MAHAVEER Vs. REGIONAL PROVIDENT FUND COMMR	July 27, 2001
HVS TECHNOLOGIES INC UNITED STATES OF AMERICA Vs. AERONAUTICAL DEVELOPMENT AGENCY ADA BANGALORE	April 4, 2001
I C D S LIMITED Vs. MANGALA BUILDERS PRIVATE LIMITED	February 28, 2001
I T I LTD Vs. I T I EX VR EMPLOYEES	September 13, 2001
I.C.D.S. Limited Vs. Mangala Builders Private Limited and others	February 28, 2001
I.T.I. Limited Vs. P.N. Shetty (Prof)	December 6, 2001
Ibrahim Sab Nadaf Vs. The State of Karnataka and another	March 30, 2001
ICICI LTD Vs. PASSPORT OFFICER BANGALORE	July 6, 2001
IMTIAZ AHAMED Vs. STATE	July 9, 2001
INCOME TAX OFFICER Vs. K AMBAJI RAO	March 22, 2001
INCOME TAX OFFICER Vs. H P VISHWESWARAIAH	April 17, 2001
Indian Overseas Bank Vs. Mr. John T. Manjooran	February 23, 2001
INDUSHEKAR B S Vs. SPECIAL LAND ACQUISITION OFFICER	October 6, 2001
IRAPPA Vs. KESHAVA and CO	January 17, 2001
ISHWAR RAMA GUNAGA Vs. RAMDAS ANANT PRABHU	July 9, 2001
ITC Infotech India Limited Vs. Senior Labour Inspector and another	June 22, 2001
J B MICHAEL D SOUZA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	July 2, 2001
J BHEEMANANDA GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 28, 2001
J C TUKOL Vs. MANAGEMENT OF KARNATAKA STATE ROAD	October 31, 2001
J K JAIN Vs. DIRECTOR OF COLLEGIATE EDUCATION	March 5, 2001
J KENNEDY PAUL Vs. STATE	September 27, 2001
J L PRASAD Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI	September 28, 2001
J SUDHIR CHANDRASHEKHAR Vs. T LOKAPRAKASH	March 20, 2001
J. Madhu Vs. The State of Karnataka and others	February 16, 2001
J.S. Subramanya Gupta Vs. J.S. Rajendra and others	June 19, 2001
JAKKANAGOUDA B PATIL Vs. STATE OF KARNATAKA	March 16, 2001
JANATHA TOURIST CORPORATION Vs. INDO U S WIRE CASTING LTD	June 27, 2001
JAYACHANDRAN Vs. STATE OF KARNATAKA	February 7, 2001
Jayalakshmma and another Vs. The State by C.C.B. by its D.C.P.	January 2, 2001
Jayamma and another Vs. State of Karnataka and others	December 12, 2001
JAYANAGAR CO OPERAIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA	July 3, 2001
JAYASHREE B Vs. DIVISIONAL COMMISSIONER BANGALORE	August 10, 2001
JAYASHREE P HIREMATH. MAJOR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES, BANGALORE	March 8, 2001
JEEVAN DIESELS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE II BANGALORE 9	January 4, 2001
JEROME SALDANHA Vs. KAUSALYA PURUSHOTHAMA	January 15, 2001
JIMMY JAHANGIR MADAN Vs. BOLLY CARIYAPPA HINDLEY	August 10, 2001
JOHN MAHADE Vs. MARY ALIAS SHANTA	October 12, 2001
JOHN SUNDER RAJAN Vs. HAJEE TIMBERS AND INDUSTRIES	August 20, 2001
JOINT DIRECTOR OF PUBLIC INSTRUCTIONS Vs. B V SUVARNA	February 16, 2001
Josephine Rose Clare Vs. The Land Tribunal, Mangalore (II) and others	June 14, 2001
JYOTHI Vs. STATE OF KARNATAKA, MINISTRY OF HOME, LAW & PARLIAMENTARY AFFAIRS AND OTHERS	December 11, 2001
K B RAMACHANDRA RAJE URS Vs. STATE OF KARNATAKA	February 22, 2001
K C MURGESH Vs. STATE	July 23, 2001
K C NAYARANA REDDY Vs. K S CHINNASWAMY	April 20, 2001
K G SRINIVASAMUTHY Vs. HABIB KHATHUN	October 19, 2001
K KRISHNAPPA Vs. ASSISTANT COMMISSIONER KOLAR	July 27, 2001
K L NARAYAN MURTHY Vs. RAJINI	January 9, 2001
K M NANJAPPA Vs. N NAGARAJ	November 30, 2001
K MUKUNDA BHAT Vs. STATE OF KARNATAKA	March 28, 2001
K N KAMALAMMA Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION	August 10, 2001
K N MANJUNATH Vs. R P LAXMAN	October 6, 2001
K N NAGEGOWDA Vs. D C THAMMANNA	January 8, 2001
K P SADATH Vs. STATE OF KARNATAKA	September 26, 2001
K R HARIS CHANDRA NAIK Vs. STATE	June 11, 2001
K RAMACHAR Vs. STATE OF KARNATAKA	February 28, 2001
K S ESHWARAPPA Vs. H M CHANDRASHEKARAPPA	July 20, 2001
K S MANJUNATHA Vs. MAZAGON DOCK LIMITED	April 10, 2001
K S NARAYAN Vs. AIR INDIA CORPORATION NEW DELHI	December 10, 2001
K S R T C BANGALORE Vs. K NATARAJ	March 29, 2001
K S R T C CENTRAL OFFICES Vs. DURGAPPA	June 28, 2001
K SHANKARAPPA Vs. K G GANGADHARAIAH	January 2, 2001
K V RAMESH Vs. H C RAMESH	February 7, 2001
K V SRINIVASA Vs. INDIAN BANK AVENUE ROAD BRANCH	July 17, 2001
K VASUDEVA Vs. D R NEELAPPA REDDY	September 13, 2001
K VASUDEVA Vs. CORPORATION OF THE CITY OF BANGALORE	June 18, 2001
K. Abdulla Vs. Deputy Commissioner and others	February 12, 2001
K. Kunhambu and another Vs. The Presiding Officer, Debt Recovery Tribunal and others	July 6, 2001
K. Mohammed Vs. State Public Prosecutor	July 26, 2001
K. Srinivasulu Reddy and others Vs. D.K. Audikesavulu and others	February 15, 2001
K.B. PRAKASH Vs. SRI. S. KUMARA BANGARAPPA AND ORS.	March 9, 2001
K.G. Shenoy Vs. Union Bank of India and another	January 11, 2001
K.L. Ganapathi and another Vs. Ganapati Bhatta, Since dead by L.Rs. and another	January 25, 2001
K.S. Adappa Shetty since dead by L.Rs. Vs. The Bangalore Finance Corporation and others	January 29, 2001
K.T. Sons Vs. State of Karnataka and others	February 19, 2001
KAIKAR MAHALINGA BHAT Vs. UPPINANGADY GRAMA PANCHAYAT	January 4, 2001
KALA ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCFAL TAXES	July 9, 2001
KAMALA Vs. LINGAMMA HENGSU	July 23, 2001
KAMALABAI Vs. V K PATTAR	February 20, 2001
KANTHU Vs. LAND TRIBUNAL SIDDAPUR	January 19, 2001
KAP CHEM LIMITED Vs. STATE OF KARNATAKA	September 6, 2001
Karnataka Bank Limited Vs. Smt. Rekha Rao and others	November 29, 2001
KARNATAKA BANK LIMITED Vs. B SURESH	January 8, 2001
KARNATAKA BANK LTD Vs. SECRETARY GOVT OF INDIA MINISTRY OF FINANCE	January 4, 2001
Karnataka Bank Ltd. and others Vs. The Secretary, Govt. of India, Ministry of Finance and others	January 4, 2001
KARNATAKA COURIERS CARGO AND GENERAL EMPLOYEES UNION Vs. STATE OF KARNATAKA	November 7, 2001
KARNATAKA ELECTRICITY BOARD Vs. B P VASUDEVA MURTHY	January 19, 2001
KARNATAKA GRUHA NIRMANA SAHAKARA SANGHA LTD Vs. KARITHIMMAIAH	August 7, 2001
Karnataka Handloom Development Corporation Ltd. Vs. D.L. Nanjundaswamy and another	July 24, 2001
KARNATAKA HANDLOOM DEVPT CORPN LTD Vs. D L NANJUNDASWAMY	July 24, 2001
KARNATAKA ITDC HOTELS OFFICERS ASSOCIATION Vs. INDIAN TOURISM DEVLOPMENT CORPN LTD	December 28, 2001
KARNATAKA LAND ARMY CORPORATION Vs. SOMAVVA	January 15, 2001
Karnataka Power Transmission Corporation Limited and others Vs. Mr. Kalalshetty	March 12, 2001
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. KALALSHETTY	March 12, 2001
KARNATAKA SOAPS DETERGENTS LTD Vs. HANUMANTHAMMA ALIAS HANUMAKKA	September 5, 2001
KARNATAKA STATE CO OPERATIVE FEDERATION Vs. STATE OF KARNATAKA	July 4, 2001
KARNATAKA STATE FINANCIAL CORPORATION Vs. JAYAVANT PRODUCTS LIMITED	November 29, 2001
KARNATAKA STATE ROAD TRANS CORPN Vs. A RAMANNA	March 7, 2001
KARNATAKA STATE ROAD TRANS CORPN Vs. HARJIT SINGH	April 2, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K PRAHALADA VAIDYA	September 18, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHALEEL AHMED	October 11, 2001
KATHYAYINI HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	March 8, 2001
KESHAVAMURTHY Vs. STATE	September 19, 2001
KESHAVAMURTHY Vs. STATE	September 29, 2001
KHADERBASHA Vs. STATE	May 31, 2001
Khasim Hussain Vs. Gadigi Pratap	November 30, 2001
KHEMKA PLYLAND Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	April 20, 2001
KHODAY INDIA LIMITED Vs. D L F INDUSTRIES LTD	February 2, 2001
KISHAN RAO Vs. BIDAR DISTRICT LEGAL SERVICES AUTHORITY	January 5, 2001
KOTY POOJARY Vs. STATE OF KARNATAKA	June 11, 2001
KRISHNA Vs. SUPERINTENDENT OF POLICE	October 5, 2001
KRISHNA AND CO Vs. STATE OF KARNATAKA	March 15, 2001
KRISHNA TRADING COMPANY Vs. STATE OF KARNATAKA	January 5, 2001
KRISHNAMURTHY B S Vs. NATIONAL BANK FOR AGRICULTURE AND RULER DEVELOPMENT	February 1, 2001
KRISHTAPPA Vs. ANANTA KALAPPA JARATAKHANE	March 16, 2001
KUMARESH CHIKKAPPA BAGODI Vs. STATE OF KARNATAKA KOLGHATIGI POLICE	July 30, 2001
KUMARESH CHIKKAPPA BAGODI Vs. STATE	July 27, 2001
KUNHAMBU K Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL BANGALORE	July 16, 2001
KUNHAMBU K Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL	July 6, 2001
KUSHAL GUTTEDAR Vs. STATE OF KARNATAKA	July 16, 2001
L I C OF INDIA Vs. I F KULKARNI	August 3, 2001
L NAGARAJ Vs. DODDAIAH	June 21, 2001
L V BASAVARAJ Vs. DEPUTY COMMISSIONER CHIKMAGALUR	August 21, 2001
L V HOSALAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY	February 15, 2001
LACHCHU Vs. ASSISTANT COMMISSIONER BIJAPUR DISTRICT	September 26, 2001
LAKKAPPA Vs. DEPUTY COMMISSIONER BANGALORE RURAL	July 13, 2001
LAKSHMAMMA (SMT.) Vs. CORPORATION OF CITY OF BANGALORE	August 24, 2001
LAKSHMI Vs. PROPRIETOR HOTEL AJANTHA	March 15, 2001
LAKSHMI AUDIO VISUAL INC Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 23, 2001
LAKSHMI COFFEE CURING WORKS Vs. STATE OF KARNATAKA	April 12, 2001
LAKSHMIDEVAMMA Vs. K CHINNAREDDY	September 27, 2001
LALITH KUMAR Vs. AJITA	October 5, 2001
LARSEN AND TOUBRO LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE L	January 4, 2001
Lawrance Vs. The State of Karnataka and others	July 13, 2001
LAXMAN Vs. RATNA BAI	January 24, 2001
LAXMAN OMANNA BHAMANE Vs. STATE OF KARNATAKA	October 6, 2001
LAXMIBAI Vs. MANAGER VIJAYANAND ROADLINES LTD	March 14, 2001
Laxmibai and another Vs. Manager, Vijayanand Roadlines Ltd. and another	March 14, 2001
LOHARU STEEL INDUSTRIES LIMITED Vs. D C M LIMITED	August 18, 2001
LOORDSWAMY Vs. PRESIDING OFFICER EMPLOYEES INSURANCE COURT	January 16, 2001
M A MUQTADER SIDDIQI Vs. STATE OF KARNATAKA	December 10, 2001
M B BULCHAND Vs. PRESIDING OFFICER THE COURT OF THE ADDL CITY CIVIL JUDGE	August 24, 2001
M BASAVA RAJU Vs. ASHOK MALLAPPA HADIMANI	June 14, 2001
M BHAKTHA VACHALAM Vs. STATE OF KARNATAKA	December 28, 2001
M C ANANDA Vs. M C CHIKKANNA	January 8, 2001
M C INGALAGAVI Vs. STATE OF KARNATAKA	October 6, 2001
M D GOPALAIAH Vs. USHA PRIYADARSHINI	July 31, 2001
M K HEGDE CONSTRUCTIONS PVT LTD Vs. KARNATAKA UNIVERSITY	September 21, 2001
M L BALARAM Vs. CANARA BANK OVERSEAS BRANCH BANGALORE	June 22, 2001
M L LINGARAJ Vs. STATE OF KARNATAKA	October 1, 2001
M NAGARAJ Vs. STATE OF KARNATAKA	November 30, 2001
M PRINTER Vs. MARCEL MARTINS	March 26, 2001
M PUTTEGOWDA Vs. ASSISTANT COMMR MYSORE	August 6, 2001
M RAJESWARI Vs. STATE	July 24, 2001
M RAJU Vs. STATE OF KARNATAKA	August 10, 2001
M RAMAIAH Vs. RAMANIKA SILKS P LIMITED	February 28, 2001
M S NARENDRA Vs. STATE OF KARNATAKA	March 21, 2001
M S RAO Vs. VICE CHANCELLOR MANGALORE UNIVERSITY	June 18, 2001
M SANGAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF PERSONNEL and ADMINISTRATIVE REFORMS	July 27, 2001
M SHIVAPPA Vs. K S SYED MOHIDEEN	July 18, 2001
M SIDDARAMAIAH Vs. B NAGABAJU	January 12, 2001
M V CHALAPATHI Vs. SNEHA ENTERPRISES	March 30, 2001
M V GOVINDARAJ Vs. STATE OF KARNATAKA	September 3, 2001
M V SHANTANAKASIMHAIAH Vs. DENA BANK MYSORE	July 19, 2001
M V SHANTHAKUMARI Vs. JAGALUR TALUK PANCHAYAT	March 15, 2001
M. Ramachandra Prabhu Vs. The State of Karnataka and others	April 11, 2001
M. Ravindran Vs. The Management of Bharat Electronics Limited	November 9, 2001
M. Sadiq Ali Vs. B. Basavaraj and another	January 10, 2001
M. VENKATESHAIAH AND ANOTHER Vs. COMMISSIONER OF LABOUR AND OTHERS	February 22, 2001
M.B. Gangadharappa Vs. Bommagondappa	January 31, 2001
M.G. Ravindra and others Vs. State of Karnataka and others	December 6, 2001
M.N. Siddeswarappa and others Vs. The State of Karnataka and another	July 25, 2001
M.R. Vishwanath Vs. Mrs. Kamalamma and others	January 11, 2001
M.S. GOWRI AND OTHERS Vs. T.R. VINUTHA	August 18, 2001
M.S. Rao Vs. The Vice Chancellor, Mangalore University and another	June 18, 2001
MADAPPA Vs. SONAWA	February 7, 2001
MADHU J Vs. STATE OF KARNATAKA	February 16, 2001
MAHADESHA S. AND OTHER Vs. DINESH H. AND OTHERS ETC.	September 11, 2001
Mahadev G. Gandhale and others Vs. The Senior Geologist, (Minerals) and others	April 18, 2001
MAHADEVA SHETTY Vs. MOQBAL AHAMED	October 4, 2001
MAHADEVAPPA Vs. CIRCLE INSPECTOR OF POLICE NANJANGUD CIRCLE	February 16, 2001
MAHALINGESHWARA BHAT Vs. M GANAPATHY BHAT	February 2, 2001
Mahalingeshwara Bhat and another Vs. Sri M. Ganapathy Bhat	February 2, 2001
MAHENDRA LABS PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	September 7, 2001
MAHESH Vs. COMMISSIONER OF PUBLIC INSTRUCTION	August 20, 2001
MAHESH JOSHI Vs. STATE	August 24, 2001
MAHTANIS ENTERPRISES Vs. STATE OF KARNATAKA DEPT OF URBAN LAND DEVELOPMENT	July 16, 2001
MALLANNA ALIAS APPAIAH Vs. MUNINANJAMMA ALIAS NANJAMMA	February 12, 2001
Mallanna alias Appaiah Vs. Smt. Muninanjamma alias Nanjamma	February 15, 2001
Mamtha Shenoy Vs. Smt. Siddalingamma and another	February 5, 2001
MANAGER TEXT BOOK PRESS Vs. STATE OF KARNATAKA	March 27, 2001
MANAGING COMMITTEE COLLEGE OF FINE ARTS CHITRAKALA PARISHATH Vs. M J KAMALAKSHI	March 9, 2001
MANAGING DIRECTOR ANUP PRODUCT LIMITED AGRO CHEMICAL DIVISION NEW DELHI Vs. STATE OF KARNATAKA	July 4, 2001
MANAGING DIRECTOR JINDAL PRAXAIR OXYGEN COMPANY LIMITED TORANGALLU SANDUR TALUK HOSPET Vs. ASSISTANT COMMISSIONER OF ENTRY TAX HOSPET	February 28, 2001
MANAGING DIRECTOR KANATAKA STATE ROAD TRANS CORPN Vs. K S VENKATARAMAPPA	December 4, 2001
Managing Director, Anup Product Limited and another Vs. The State of Karnataka	July 4, 2001
Managing Director, Jindal Praxair Oxygen Co. Limited Vs. The Assistant Commissioner of Entry Tax, Office of the Assistant Commissioner of Commercial Tax	February 28, 2001
Managing Director, K.S.R.T.C. Vs. Venkataramappa K.S. and others	December 4, 2001
MANGALAGOWRI Vs. H N KESHAVA MURTHY	April 12, 2001
MANGALORE GANESH BEEDI WOERKS Vs. ASSISTANT PROVIDENT FUND COMMR	December 11, 2001
MANGALORE JESUIT EDUCATION SOCIETY MANGALORE Vs. RITA DSOUZA	February 19, 2001
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. R SWAMINATHAN	September 25, 2001
Marawwa B. Bevinagida Vs. The State of Karnataka and others	February 22, 2001
Marcel Louis Vs. The State of Karnataka	January 17, 2001
Marigowda Vs. The Deputy Commissioner, Hassan District and others	July 25, 2001
MARIYAPPA Vs. SOWBHAGYAMMA	January 11, 2001
MARUTI KRISHNA BHADAKE Vs. STATE OF KARNATAKA	March 19, 2001
Mastan Sab Vs. Sri Ramalingareddy and another	March 1, 2001
MASTHAN Vs. SIRAJUDDIN	October 1, 2001
MEER NAVEED KHAN Vs. STATE	July 11, 2001
MEGHARAJ Vs. COMMISSIONER KARNATAKA HOUSING BOARD	May 31, 2001
MENAKA Vs. STATE OF KARNATAKA BY ITS SECRETARY, REVENUE DEPARTMENT AND OTHERS	March 16, 2001
MGMT OF HAL AIRCRAFT DIVN Vs. P NARAYANAPPA	August 13, 2001
MGMT OF K S R T C Vs. B C HIREMATH	February 1, 2001
MGMT OF KANORIA INDUSTRIES LTD Vs. BAGALKOT CEMENT COMPANY WORKERS UNION	January 25, 2001
MGMT OF ORIENTAL TRANS LTD Vs. SAAYI GOVINDA RAO	August 29, 2001
MIC CEMENT LIMITED BANGALORE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL	July 11, 2001
MINER MARVEL JELLY Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI	September 5, 2001
MOAZAM SHAH KHAN Vs. VICE CHANCELLOR RAJIV GANDHI UNIVERSITY OF HELTH SCIENCE	October 19, 2001
MODINBI Vs. KALAL KHATIK SAMAJ SEVA SANGHA	March 7, 2001
MOHAMED YAKOOB Vs. KARNATAKA BORD OF WAKF BANGALORE	August 17, 2001
Mohammad Haneef Usmansab Vs. The General Manager, Karnataka State Road Transport Corporation and another	February 23, 2001
MOHAMMAD IBRAHIM Vs. DIST C D R FORUM KOLAR	August 9, 2001
MOHAMMAD ILYAS AHAMED Vs. ABDUL SUBHAN	March 5, 2001
MOHAMMAD MASOOD Vs. STATE OF KARNATAKA	July 10, 2001
MOHAMMAD NAASEER Vs. ABDUL MAJID	November 21, 2001
MOHAMMAD NISSAR CHANDSAB MULLA Vs. STATE OF KARNATAKA	December 14, 2001
MOHAMMED ALI Vs. KHUTEJATUL KUBRA	August 1, 2001
MOHAMMED ILLIAS Vs. STATE OF KARNATAKA	April 9, 2001
MOHAMMED JAFFAR Vs. STATE OF KARNATAKA	March 9, 2001
MOHAN Vs. THOMAS K V	February 26, 2001
MOTHILAL Vs. STATE	June 22, 2001
Moulasab Vs. Varadaraj Ningappa Guttal deceased by LRs. and others	November 28, 2001
MRS SAHIRA Vs. T A SUNDAR RAJ	November 8, 2001
Ms. Helina Cynty Louis Vs. The State of Karnataka	March 13, 2001
MUDAKAPPA VEERAPPA WADDIN Vs. SUPERINTENDENT OF POLICE KARNATAKA LOKAYUKTHA BELGAUM	February 9, 2001
MULLUR K G Vs. MGMT OF K S R T C	February 23, 2001
Muneer Ahmed Qureshi, Muneer @ Gaun Muneer Vs. State of Karnataka by Kumarswamy Layout Police	November 22, 2001
MUNESH Vs. ANASUYAMMA ALIAS PARVATHI	March 23, 2001
MUNIAKKAYYAMMA Vs. HANUMAKKA	December 6, 2001
MUNIBYRAPPA Vs. COMMISSIONER OF INCOME TAX	April 9, 2001
MUNICHANNAIAH Vs. STATE OF KARNATAKA	September 14, 2001
MUNIVENKATAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY	March 27, 2001
MY DREAM BAR AND RESTAURANT Vs. DY REGL DIR E S I CORPN	January 29, 2001
MYSORE CHEST CARE AND PAIN THERAPY CENTRE Vs. STATE OF KARNATAKA	June 8, 2001
MYSORE MINERALS LTD Vs. KARNATAKA APPELLATE TRIBUNAL	July 5, 2001
MYSORE SUGAR COMPANY LIMITED MANDYA Vs. MOHANRAJ	August 27, 2001
N A GANGAMMA Vs. K S YAKUB	December 5, 2001
N M MADHU KUMAR Vs. RAJU	January 12, 2001
N MUNIVENKATAPPA Vs. STATE OF KARNATAKA	March 13, 2001
N P KUDVA Vs. SYNDICATE BANK	July 13, 2001
N R SRIDHAR Vs. BANGALORE DEVELOPMENT AUTHORITY	August 7, 2001
N RAJE URS Vs. COMMON CADRE COMMITTEE	July 4, 2001
N RAMAIAH Vs. NAGARAJ S	March 13, 2001
N S PATELAPPA Vs. MANAGING DIRECTOR BMTC	June 19, 2001
N SHIVASHANKARACHARI Vs. BANGALORE METROPOLITAN TRANSPORT	August 1, 2001
N VIJAYA RAGHAVAN Vs. K SHARADA	March 14, 2001
N VISHWANATH Vs. STATE TRANSPORT AUTHORITY BANGALORE	August 3, 2001
N.K. Ranganayaki Vs. The Chief Executive Officer and others	August 20, 2001
N.P. Narasimha Vs. Union of India (UOI) and others	February 14, 2001
N.S. Venkatachalaiah Setty Vs. Adinath Jain Swetamber Temple and others	June 26, 2001
NADEEM PASHA Vs. P C CHANDRASHEKAR	January 8, 2001
NAGAMMA Vs. STATE OF KARNATAKA	July 26, 2001
NAGARAJ Vs. AMMAYAMMA	June 29, 2001
NAGAVENI BHAT Vs. CANARA LEASING LTD	November 2, 2001
Nagendraiah Vs. Putteeramma and others	January 16, 2001
NAGESH TRADERS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS BANGALORE CITY DIVISION AND	March 19, 2001
NALINI SILKS Vs. S.R. VYASA MURTHY	April 10, 2001
NANDI BASAVESHWARA SWAMY DEVARU Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT	December 14, 2001
NANJAMMA Vs. H N SIDDAIAH	March 30, 2001
NANJUNDAIAH Vs. STATE OF KARNATAKA	August 1, 2001
NARASAPPA Vs. SRIKANTADATTA NARASIMHARAJA ODEYAR	March 22, 2001
Narasappa Durgappa Bandiwadda Vs. Assistant Commissioner, Bailahongal Belgaum District and another	June 22, 2001
NARAYANA DEVADIGA Vs. SHARADA	October 8, 2001
NARESH BABU Vs. STATE OF KARNATAKA	September 7, 2001
NATIONAL INSURANCE CO LTD Vs. J KRISHNA SAPALYA	August 23, 2001
NATIONAL INSURANCE CO LTD Vs. H D NAGARATHNAMMA	April 11, 2001
NATIONAL INSURANCE CO LTD Vs. ABDUL MAJEED	April 20, 2001
NATIONAL INSURANCE CO LTD Vs. MOHAMMED	January 2, 2001
NATIONAL INSURANCE CO LTD Vs. THIPPAWWA	January 1, 2001
NATIONAL INSURANCE CO LTD Vs. THIRAPPA RAMAPPA ITAGI	January 16, 2001
National Insurance Co. Ltd. Vs. Thirakappa Ramappa Itagi and another	January 16, 2001
National Insurance Company Limited Vs. Smt. Pankajamma and another	April 9, 2001
National Insurance Company Limited Vs. Sakamma and others	April 2, 2001
National Insurance Company Limited Vs. Member, Motor Accident Claims Tribunal and others	April 20, 2001
Navachetana Friends Club Vs. The State of Karnataka and others	January 19, 2001
NEELAPPA Vs. BANAPAYYA	October 19, 2001
NEELAWA Vs. BABURAO	March 27, 2001
NEELAWA B SOPPINAMATH Vs. STATE OF KARNATAKA	September 3, 2001
NEHRU SMARAKA VIDYA KENDRA S SREE VENKATESWARA DENTAL COLLEGE AND HOSPITAL UTTARAHALLI Vs. SUNEETHA R	April 3, 2001
NEMICHAND SWAROOPCHAND SHAHA Vs. STATE PUBLIC PROSECUTOR	August 20, 2001
NEMICHAND SWAROOPCHAND SHAHA Vs. T H RAIBHAGI FIRM	August 28, 2001
NEW INDIA ASSURANCE CO LTD Vs. K TAMIL SELVI	April 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. R ANANTHALAKSHMI	January 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. PARVATHI	January 3, 2001
NEW INDIA ASSURANCE CO. LTD. Vs. RACHAIAH BASAIAH GANACHARI AND ANOTHER	March 24, 2001
New India Assurance Co. Ltd. Vs. K. Tamil Selvi	April 19, 2001
New India Assurance Company Vs. K. Tamil Selvi and others	April 19, 2001
NIJALINGAPPA Vs. SIDDAPPA MALLAPPA GADIGEPPAGOL	February 12, 2001
Ningamma Vs. Shivarajegowda and others	August 6, 2001
NINGAMMA Vs. SAKAMMA	January 11, 2001
NINGAPPA BSAPPA HARIJAN Vs. STATE OF KARNATAKA	October 5, 2001
NITYANAND Vs. JAMUNA PRAKASH	October 29, 2001
NOORUNISA BEGUM Vs. MUNIOBALAPPA	July 9, 2001
NORTH ESTRN KARNATAKA ROAD TRANS CORPN Vs. ERANNA	June 21, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. SHANKARAN RAO	June 19, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. S L HOSUR	October 10, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. ABDUL SALAM	October 11, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. KUMAR ANAND IRAPPA BELAWADI	March 14, 2001
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. V K PATTAR	February 20, 2001
North West Karnataka Road Transport Corporation Vs. Shankar Rao	June 19, 2001
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. RAMAPPA	April 2, 2001
North West Karnataka Road Transportation Corporation Vs. J.F. Awardai and another	September 27, 2001
NORTH WEST ROAD TRANS CORPN Vs. NARAYANA SIDRAM ZINGADE	June 21, 2001
O. PUTTUSWAMY Vs. MANAGING DIRECTOR, VISVESWARAYA IRON AND STEEL LTD.	November 23, 2001
ORIENTAL INSURANCE CO LTD Vs. ULLASINI N KAMBLE	March 27, 2001
ORIENTAL INSURANCE CO LTD Vs. N R PATEL and CO	February 28, 2001
ORIENTAL INSURANCE CO LTD Vs. SHABIR AHMED	March 1, 2001
ORIENTAL INSURANCE CO LTD Vs. RAFAT REHAMATH	March 8, 2001
P A VIJAYAN Vs. STATE OF KARNATAKA	August 13, 2001
P B KOTTURBASAPPA Vs. K B VEERAPPA SINCE DEAD	March 26, 2001
P S SALRAM Vs. P S RAMA RAO PISEY	March 8, 2001
P S SRIDHARAMURTHY Vs. VENKATESHA EDUCATION SOCIETY	January 25, 2001
P SRIDHAR Vs. STATE	August 23, 2001
P. Nagappaiaya Maiya and others Vs. Central Council of The Institute of Chartered Accountants of India and others	April 20, 2001
P.L. Thammanna Gowda Vs. State of Karnataka and another	February 9, 2001
PANDURANG MALHAR RAO MORE Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETY	December 11, 2001
PAPA NAYAKA Vs. KRISHNAMURTHY	November 7, 2001
PARIMALA Vs. BANKING SERVICE RECRUITMENT BOARD	April 11, 2001
PARVATHAMMA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS	February 16, 2001
PARVINDAR KAUR CHAWLA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION	August 9, 2001
PERFECT TUBE CENTRE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	June 26, 2001
PHAKMACY COUNCIL OF INDIA NEW DELHI Vs. ARCHNA PATWARI	November 23, 2001
Prabhakar Rao P. Vs. The Land Tribunal and others	December 5, 2001
PRABHAKAR VAMAN PISHE Vs. STATE OF KARNATAKA	March 22, 2001
PRAHAKAR Vs. K VASUDEVA MURTHY	February 13, 2001
PRAHALAD NARASEMHA JOSHI Vs. VEDAVATHI ALIAS LEELAVATHI	July 16, 2001
Prahlad Vs. The State of Karnataka and others	February 14, 2001
PRAKASH LEASING LTD Vs. STATE OF KARNATAKA	September 13, 2001
PRASHANTH E L Vs. KUVEMPU UNIVERSITY SHIMOGA	March 7, 2001
PRASHANTH K THAKUR I P S Vs. RAGHUNATH KODIKAL	February 9, 2001
PREMLATHA Vs. STATE OF KARNATAKA	December 13, 2001
Prof. M.S. Ramaraju Vs. The State of Karnataka and others	November 22, 2001
PROFESSIONAL WORKERS TRADE UNION CENTRE OF INDIA Vs. UNION OF INDIA	February 23, 2001
PUKARAJ GANESHMAL SHAH Vs. SANGAWWA	February 20, 2001
PUNDALIK KAMATH Vs. PERIYASWAMY	February 14, 2001
Punkuda Harijana Vs. The State of Karnataka and others	October 8, 2001
PURNIMA SHARMA Vs. STATE OF KARNATAKA	December 14, 2001
PUSHPARAJ Vs. SUBBANNA	April 18, 2001
PUTHU Vs. ABUBAKKAR ALIAS CHAYYA	March 22, 2001
Puttabasappa since dead by L.Rs. and others Vs. Girijamma and others	January 18, 2001
PUTTAMMA Vs. STATE OF KARNATAKA	August 31, 2001
R FIYAZ AHMED Vs. CHIEF CONSERVATOR OF FORESTS MALLESWARAM BANGALORE	June 14, 2001
R N SHETTY Vs. VIJAYA BANK KASARAKOD BRANCH HONNAVARA	July 25, 2001
R NAGARAJ Vs. SOUTHERN RAILWAYS	June 22, 2001
R P M SRINIVASULU Vs. STATE OF KARNATAKA	April 20, 2001
R PRAKASH Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK	April 19, 2001
R R PATIL Vs. STATE OF KARNATAKA	December 20, 2001
R RAJESHWARI Vs. H N JAGADISH	March 5, 2001
R SREEKANTH Vs. DIVISIONAL COMMR BANGALORE	July 3, 2001
R SWAMINATHAN Vs. MANIPAL ACADEMY OF HIGHER EDUCATION	January 10, 2001
R V DENTAL COLLEGE Vs. UNION OF INDIA	March 5, 2001
R VEERAIYAN Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONE CHENNAI	July 4, 2001
R VENKATESHAM SHETTY Vs. SREE GAJANANA MOTOR TRANSPORT CO PVT LTD	October 3, 2001
R. Krishne Gowda Vs. State of Karnataka and others	September 11, 2001
R. Nagaraj Vs. The Southern Railways by its Divisional Railway Manager and others	June 22, 2001
R. Nagendrareddy and others Vs. Doddanna and others	June 7, 2001
R. Rajmal Vs. The Commissioner, Corporation of City of Bangalore and another	June 13, 2001
R. Sreekanth and another Vs. The Divisional Commissioner, Bangalore Division and others	July 3, 2001
R.N. MADHAVA Vs. CANARA BANK	November 30, 2001
R.N. Singh Vs. The Deputy Commissioner and others	June 6, 2001
R.T. Venkatagiriyappa and another Vs. C.R. Krishnaiah and others	August 18, 2001
R.V. Shanbhag Vs. The Federation of Karnataka Chamber of Commerce and Industries and others	October 18, 2001
RABIYABI Vs. UTTAM NAGAPPA PALANKAR	March 6, 2001
RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LTD Vs. RAVI CONSTRUCTION	October 19, 2001
RAJ TRUST Vs. STATE OF KARNATAKA	April 4, 2001
RAJAGOPALAN N Vs. JUANKI BALLABH CHAIRMAN STATE BANK OF INDIA	September 21, 2001
RAJAJINAGAR CO OP BANK LTD Vs. PRESIDING OFFICER BANGALORE	August 27, 2001
Rajamma Vs. Smt. Munigiddamma and others	March 29, 2001
RAJANNA Vs. STATE	July 31, 2001
RAJANNA Vs. PROPRIETOR CUPID FOOD PRODUCT MYSORE	November 3, 2001
RAJANNA Vs. PROPRIETOR CUPID FOOD PRODUCT	November 23, 2001
RAJASHREE CEMENT LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	May 29, 2001
RAJEEV INDANI Vs. D VEERENDRA HEGGADE	February 22, 2001
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATAKA Vs. SECAB ASSOCIATION	June 11, 2001
RAMA BALU MANGALE Vs. GAFAR BABALAL MULLA	April 9, 2001
RAMACHANDRA GUDI Vs. ANANTHA RAMACHARYA GUDI	May 29, 2001
RAMACHANDRA RAMAKRISHNA HEGDE Vs. MANAGEMENT OF GRAMEENA VYAVASAYA SEVA SAHAKARA BANK	July 30, 2001
RAMAKRISHNA REDDY Vs. MANAGER H M T LTD	September 25, 2001
RAMANAGOUDA SIDDANAGOUDA BIRADAR Vs. BASAVANTRAYA MADIVALAPPA MULIMANI	November 9, 2001
RAMAPPA Vs. STATE OF KARNATAKA	June 15, 2001
Ramappa and others Vs. The Deputy Commissioner, Belgaum District and others	June 1, 2001
Ramappa and others Vs. Special Deputy Commissioner and another	August 3, 2001
RAMESH Vs. STATE OF KARNATAKA	March 28, 2001
RAMESH P SETH Vs. M S KRISHNA MURTHY	September 5, 2001
RANA ENTERPRISES BANGALORE Vs. STATE BANK OF MYSORE PEENYA INDUSTRIAL BRANCH BANGALORE	January 11, 2001
RANGAMMA Vs. CHAIRMAN BANGALORE DEVELOPMENT	March 30, 2001
RANGE FOREST OFFICER WILDLIFE DIVISION LAKKAVALLI Vs. SHAKIKA BANU	June 6, 2001
RAO SAHEB Vs. DEPUTY COMMISSIONER BELGAUM DISTRICT	June 18, 2001
Rao Saheb and others Vs. The Deputy Commissioner, Belgaum District and others	June 18, 2001
RAVI SHANKAR SHUKLA Vs. UNION OF INDIA	September 28, 2001
RAVINDRA N TANTRY Vs. SHIVALEELA	January 1, 2001
RAVIRAJA SHETTY Vs. BHOOPALA SHETTY	February 1, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. P R PACKAGING COMPANY	January 16, 2001
REGL DIR E S I C Vs. JAIHIND ROADWAYS	January 16, 2001
REGL DIR E S I C Vs. MALEKOPMATH METAL FORMS P LTD	April 9, 2001
REGL DIR ESIC Vs. DECCAN STUDIOS	February 16, 2001
REGL DIRECTOR E S I CORPN Vs. CIGIFL LTD	December 21, 2001
RESINA BALAKRISHNAN Vs. STATE BANK OF TRAVANCORE	June 14, 2001
Roman Crasta Vs. Mr. Frank W. DSouza and others	August 16, 2001
RUDRACHAR Vs. DIRECTOR OF INCOME TAX INV	November 3, 2001
RUDRAPPA Vs. STATE OF KARNATAKA	July 6, 2001
RUDRAPPA MAHADEVAPPA HUMBI Vs. SHIVALINGAPPA GURUPADAPPA TANDUR	June 25, 2001
Rukma D. Suvarna W/O Dayananda Suvarna Vs. Dayanamdi and others	April 12, 2001
S A BABU Vs. TAHSILDAR AND TALUK EXECUTIVE MAGISTRATE BANGALORE	April 9, 2001
S A PADMANABHA RAO Vs. UNION THEATRES PRIVATE LIMITED	March 19, 2001
S B NAGAPPA Vs. STATE OF KARNATAKA	January 22, 2001
S E NARAPPA Vs. HOLALKERE TALUK PRIMARY CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD	March 28, 2001
S G SHIVARAM Vs. STATE OF KARNATAKA	June 4, 2001
S GOWRISHANKAR Vs. BANGALORE UNIVERSITY JNANA BHARATHI	September 19, 2001
S K SINGH Vs. UNION OF INDIA	February 7, 2001
S K V I KHADI BHANDAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES MYSORE ZONE	April 10, 2001
S KUMARASWAMY Vs. RAMU	February 23, 2001
S M SADANANDAIAH Vs. RETURNING OFFICER CHITRADURGA	February 13, 2001
S M SUNDAR RAJ Vs. DEPUTY COMMISSIONER ADMINISTRATION	June 28, 2001
S MUNIVENKATAPPA Vs. STATE OF KARNATAKA	September 3, 2001
S N CHINAPPA Vs. STATE OF KARNATAKA	March 23, 2001
S NARAHARI Vs. S PANKAJA	May 29, 2001
S PRATAP KUMAR Vs. THAMAS B CHOUDI	April 17, 2001
S R CHICKAVEERAPPA Vs. K VISHWANATHA SHETTY	February 12, 2001
S R MURALIDAR Vs. ASHOKG Y	April 17, 2001
S RAMASWAMY Vs. SOMASHEKAR	January 24, 2001
S RAMESH Vs. BASANTH KUMAR PATIL	February 19, 2001
S SUNDAR RAJ Vs. VIJAYENDRA KUMAR	January 11, 2001
S VASUPALAIAH Vs. VYSYA BANK KODAGENAHALLI BRANCH	September 19, 2001
S VENKAT REDDY Vs. M BACHE GOWDA	October 16, 2001
S. Kuberappa Vs. The Assistant Commissioner, Davangere Sub-Division and others	January 2, 2001
S.A. Bahu and another Vs. Tahsildar and Taluk Executive Magistrate and another	April 9, 2001
S.A. Padmanabha Rao and others Vs. Union Theatres Private Limited, Chitradurga	March 19, 2001
S.K. Katoch Vs. Ministry of Defence and others	November 21, 2001
S.S. Diesel Systems Private Limited Vs. The Deputy Commissioner and another	June 4, 2001
S.S. Puri alias Hotte Paksha Rangaswamy Vs. The Forest Range Officer and another	November 21, 2001
S.SRIKANT Vs. CHAIRMAN,INDIAN INSTITUTE OF MANAGEMENT,BANGLORE	January 5, 2001
SACHIDANANDAMURTHY Vs. TRIPAJIT SINGH	November 20, 2001
SAMPANGIRAMAIAH Vs. VENKATAMMA	December 3, 2001
SAMRAT ASHOK EXPORTS Vs. ASST P F COMMR	September 21, 2001
SAMSTHAN MAHABALESHWAR DEV GOKARNA Vs. DIVISIONAL COMMISSIONER BELGAUM DIVISION BELGAUM	September 6, 2001
SANDUR INVESTMENT COMPANY LIMITED Vs. REGISTRAR OF COMPANIES	May 29, 2001
SANDUR LAMINATES LIMITED Vs. ASST COMMISSIONER	June 8, 2001
SANDUR MANGANESE IRON ORES LIMITED YESHWANTNAGAR KARNATAKA Vs. MANGANESE ORE INDIA LIMITED NAGPUR	March 29, 2001
SANJAY ALLOYS PRIVATE LIMITED BANGALORE Vs. V RAMAKRISHNA	January 19, 2001
SANJAY G RAVANKAR AND Vs. STATE OF KARNATAKA	October 15, 2001
SANJEEVINI ANANDA AWATE Vs. MANAGING DIRECTOR HIRANYAKESHI SAHAKARA	November 30, 2001
SANJIVA MATANDOORU Vs. STATE OF KARNATAKA	August 1, 2001
SANNIDHI AGENCIES HARIHARA DAVANAGERE DISTRICT Vs. BROOKE BOND LIPTON INDIA LTD	April 19, 2001
SARASWATHI Vs. UNIVERSITY OF MYSORE	October 15, 2001
SARASWATHI ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	April 19, 2001
SATHISHCHANDRA HEGDE Vs. H SELVARAJ	July 19, 2001
Sathyawwa Vs. The State of Karnataka and another	June 7, 2001
SAVANT PURUSHOTTAM VLTTAL RAO Vs. GOVERNMENT OF INDIA	July 17, 2001
SAVEEN KUMAR SHETTY Vs. STATE OFR KARNATAKA	July 26, 2001
SAVITRI SAMSON Vs. STATE OF KARNATAKA	June 6, 2001
Sayed Abdul Ala and others Vs. Intelligence Officer, Narcotics Control Bureau	November 30, 2001
SECRETARY COMMITTEE OF MANAGEMENT Vs. KUNIGAL TALUK TUMKUR DISTRICT	January 16, 2001
SECRETARY JOHN FLOWLERS EMPLOYEES UNION Vs. MANAGING DIRECTOR JOHN FOWLERS I LTD	March 12, 2001
Secretary, John Fowler Employees Union Vs. Managing Director, John Fowler (I) Ltd. and others	March 12, 2001
SENIOR DIVISIONAL CONTROLLER NORTH WEST Vs. SHOBA	March 8, 2001
Senior Divisional Controller, North West Karnataka Road Transport Corporation Vs. Smt. Shoba and others	March 8, 2001
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA BANGALORE Vs. FOOD LABOUR CONTRACTOR CO OPERATIVE SOCIETY LIMITED MYSORE	November 28, 2001
Sgt. Singh S.K. Vs. Union of India (UOI) and others	February 7, 2001
SHAIK NAJMUDIN GULSHEER PASHA Vs. CHAMPALAL	March 19, 2001
SHAILAJA Vs. STATE OF KARNATAKA	September 13, 2001
SHAKTIPRAKASH METAL FINISHERS PRIVATE Vs. HINDUSTAN MACHINE TOOLS LIMITED	November 2, 2001
SHANKAR CONSTRUCTION CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE	March 30, 2001
Shankaraiah and another Vs. Smt. Savithramma and others	March 29, 2001
SHANTA RATHOD Vs. MAHANTESH	September 25, 2001
Shantamma Kom Ajappa Mundarg Vs. The Divisional Manager, Southern Railway and others	September 27, 2001
SHANTHAPPA Vs. STATE	March 28, 2001
SHARADA PROPERTIES BANGALORE Vs. NIRMAL KUMAR MISRA	February 13, 2001
SHARADABAI Vs. STATE OF KARNATAKA	March 22, 2001
SHASHI PRAKASH Vs. B KRISHNA MURTHY	June 14, 2001
SHASHIKALA Vs. S SAVITHRI	October 3, 2001
SHEIF MUJEEB Vs. DIRECTOR DEPARTMENT OF MINES	July 12, 2001
Shekar Alva Vs. Ramanna Shetty and others	June 26, 2001
SHENOY K G Vs. UNIN BANK OF INDIA	January 11, 2001
SHESHRAO Vs. STATE	June 27, 2001
SHIMOGA STEELS LTD Vs. COMMISSIONER OF C EX BANGALORE	March 20, 2001
Shimoga Urban Development Authority and another Vs. State of Karnataka and others	November 27, 2001
SHIVA SHANKARA S Vs. KANT STATE BAR COUNCIL BANGALORE	December 6, 2001
Shivalingamma and others Vs. Ashraya Yojana Committee Huliyur Durga Constituency and others	September 18, 2001
Shivappa Yellappa Hiremetri Vs. The Syndicate Bank and another	January 10, 2001
SHIVARAM UDUPA Vs. SHARADA ACHAR	November 23, 2001
Shivasharanappa Vs. The State through Police Inspector BCI, Lok Ayukta	November 9, 2001
SHIVMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. A MURALI	November 9, 2001
SHIVRAM M Vs. ENFORCEMENT OFFICER	February 14, 2001
SHOBHA SRINIVAS BODIGAR Vs. SRINIVAS VEERANNA BODIGAR	October 16, 2001
SIDARAYA Vs. STATE OF KARNATAKA	March 5, 2001
Siddaiah deceased by LR Vs. The State of Karnataka and others	December 6, 2001
SIDDAPPA Vs. SAVITRAMMA	March 30, 2001
SIRUGUPPA SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA	December 5, 2001
SMT. GANGA C. CHULANI AND OTHERS Vs. MATHEW SEBASTIAN	September 10, 2001
SMT. LAXMIDEVI Vs. MANAGING DIRECTOR, K.S.R.T.C. AND ANOTHER	November 6, 2001
Sneha Enterprises Vs. Ramkumar Marda and others	April 18, 2001
SOCIETY OF JESUS MARY AND JOSEPH Vs. BANGALORE MAHANAGAR PALIKA	August 31, 2001
SOMALINGAPPA SHIVA PUTRAPPA MUGABASAV Vs. SHREE RENUKA SUGARS LTD	December 10, 2001
SOUBHAGYA Vs. RETURNING OFFICER NANJANGUD	August 2, 2001
SPACEWAY DESIGN INDUSTRIES Vs. STATE OF KARNATAKA	March 1, 2001
SPECIAL DIR ENFORCEMENT DIRECTORATE Vs. MOHTESHAM MOHD ISMAIL	April 10, 2001
SPECIAL LAND ACQUISITION OFFICER UPPER Vs. LALASA HUSENSA CHOUDHARI	July 23, 2001
Special Land Acquisition Officer, UKP Vs. Husensab Dongrilal Mulla and others	March 7, 2001
SPECIAL LAND AQUISITION OFFICER Vs. S M GAJENDRAN	February 14, 2001
SREE RAMAKRISHNA SOAPNUT WORKS Vs. SUPERINTENDENT OF C EX	July 20, 2001
SREENIVASA Vs. K SRINIVASULU	January 8, 2001
Sreenivasa Builders and others Vs. Sri K. Srinivasulu Reddy and others	January 8, 2001
SRIKANTA DATTA Vs. STATE OF KARNATAKA	January 9, 2001
Srinivasa and another Vs. The Managing Director, Annai Sathya Transport Corporation	March 28, 2001
ST JOHNS TEACHER TRAINING INSTITUTE FOR WOMEN VEERAVANALLUR Vs. UNION OF INDIA	July 17, 2001
ST PHILOMENA COLLEGE PUTTUR Vs. SHANAVAS	September 5, 2001
St. Johns Teacher Training Institute for Women Vs. Union of India (UOI) and others	July 17, 2001
STATE Vs. MAREGOWDA	August 27, 2001
STATE Vs. ZIAULLA	July 3, 2001
STATE Vs. LOKESH	July 4, 2001
STATE Vs. GURAPPA ALIAS GURAVA	February 26, 2001
STATE Vs. SHLVAJL	February 20, 2001
STATE Vs. MAHADEVA	March 22, 2001
STATE Vs. BABU	June 14, 2001
STATE Vs. BHIMARJ RAMAPPA NAIK	November 30, 2001
STATE Vs. K V NANJUNDAIAH	November 6, 2001
STATE BANK OF SAURASHTRA Vs. SIDDAR MURTHY	September 28, 2001
STATE BANK OF TRAVANCORE Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION	September 21, 2001
State by Sub-Inspector of Police, Malur Police Station Vs. K.V. Nanjundaiah and another	November 6, 2001
State of Karnataka Vs. Chandra Marakala and others	June 12, 2001
State of Karnataka Vs. Yellappa Vishwanathasa Magajikondi and others	June 27, 2001
STATE OF KARNATAKA Vs. T S NAGAVENI	January 18, 2001
STATE OF KARNATAKA Vs. SIDDAPPA SATYAPPA JAGADAL	September 21, 2001
STATE OF KARNATAKA Vs. K MADHAVA	September 14, 2001
STATE OF KARNATAKA Vs. RAMAPPA	September 24, 2001
STATE OF KARNATAKA Vs. LALITA	August 31, 2001
STATE OF KARNATAKA Vs. DHULAPPA RACHAPPA MUCHANDI	July 5, 2001
STATE OF KARNATAKA Vs. VEERABHADRAPPA	June 21, 2001
STATE OF KARNATAKA Vs. B VENKATAREDDY	June 19, 2001
STATE OF KARNATAKA Vs. VENUGOPAL ALIAS GOPI	June 14, 2001
STATE OF KARNATAKA Vs. S P DEVARAJU	June 12, 2001
STATE OF KARNATAKA Vs. H GANESH RAO	June 1, 2001
STATE OF KARNATAKA Vs. RAMANNA	April 17, 2001
STATE OF KARNATAKA Vs. MARICO INDUSTRIES LTD	March 26, 2001
STATE OF KARNATAKA Vs. K K MOHANDAS	February 23, 2001
STATE OF KARNATAKA Vs. THIPPESWAMY	February 28, 2001
STATE OF KARNATAKA Vs. IRAPPA DHAREPPA HOSAMANI	February 16, 2001
STATE OF KARNATAKA Vs. KARNATAKA CASUAL AND DAILY RATED WORKERS UNION	February 1, 2001
STATE OF KARNATAKA Vs. FALCON TYRES LTD	January 30, 2001
STATE OF KARNATAKA Vs. SHIVAPPA BUDDAPPA KOLKAR AND ORS.	October 18, 2001
STATE OF KARNATAKA Vs. SHIVALINGAPPA	June 21, 2001
STATE OF KARNATAKA AND Vs. B NARAYANA REDDY	November 8, 2001
State of Karnataka and another Vs. K.K. Mohandas and others	February 23, 2001
State of Karnataka by Secretary to Government Revenue Department and others Vs. Smt. Nomita Chandy	August 2, 2001
STATE TRADING CORPORATION OF INDIA Vs. VANIVILAS CO OPERATIVE SUGAR FACTORY LIMITED	March 29, 2001
STELLA SILKS LIMITED Vs. STATE OF KARNATAKA	January 19, 2001
SUBBAIAH Vs. STATE	February 20, 2001
SUBHAN RAO Vs. PARVATHI BAI	September 26, 2001
SUGUNASUDARAM A M Vs. SYNDICATE BANK	July 17, 2001
SUJATHA Vs. H M MALLAPPA NAIK	December 21, 2001
SUJAY ENTERPRISES BANGALORE Vs. AIRPORT AUTHORITY OF INDIA BANGALORE	August 20, 2001
SUJEETHKUMAR D GHATKE Vs. STATE OF KARNATAKA	July 16, 2001
Sunny Augastin Vs. The Deputy Commissioner and others	June 6, 2001
SURENDRA PRABHU Vs. SRIPADARAO SHANKARARAO PATIL	March 30, 2001
Suresh Kumar Vs. Corporation of City of Bangalore	January 4, 2001
SURESH R SHETTY Vs. SENIOR GEOLOGIST MINES AND GEOLOGY DEPARTMENT MANGALORE	February 23, 2001
SURESH UMANI GUGARATI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN	March 28, 2001
SUSHEELA Vs. STATE OF KARNATAKA	July 13, 2001
SWATHT INDUSTRIES Vs. HITESH TRADERS	June 6, 2001
Swetha Education Society Vs. Sri K. Ramanna	May 30, 2001
SYED ABDULAL ALA Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU	April 12, 2001
SYED BASHA Vs. STATE OF KARNATAKA	January 9, 2001
SYNDICATE BANK Vs. CHAMUNDI INDUSTRIES	October 6, 2001
SYNOPSYS SINGAPORE PRIVATE LIMITED Vs. GPS USHA PRIVATE LIMITED BANGALORE	January 9, 2001
T K MURUGENDRAPPA Vs. KANTAKA STATE AGRO INDUSTRIES	October 5, 2001
T S PRAMEELA Vs. BALAKBISHNA	June 13, 2001
T UMESH MALLI Vs. STATE OF KARNATAKA	August 20, 2001
T. Basave Gowda Vs. The Assistant Commissioner, Hunsur Sub-Division and another	June 26, 2001
T.V. Krishnaiah Achar Vs. The State of Karnataka and others	October 6, 2001
TALIKOTE SUBHASH Vs. RETURNING OFFICER PANCHAYAT TOWN	May 29, 2001
TALUK PANCHAYATH Vs. STATE OF KARNATAKA	February 2, 2001
TAM TAM PEDDA GURUVA REDDY B T PATIL SONS Vs. STATE OF KARNATAKA	March 16, 2001
TATA CONSULTANCY SERVICES Vs. UNION OF INDIA	April 20, 2001
TAXI OWNERS AND DRIVERS ASSOCIATION MYSORE Vs. STATE OF KARNATAKA	February 16, 2001
Tayamma and others Vs. Tammannappa and others	August 1, 2001
THE DIVISIONAL CONTROLLER, KSRTC Vs. A.T. MANE	June 6, 2001
THE SECRETARY, COMMITTEE OF MANAGEMENT, SREE SIDDALINGESWARA SWAMY SHRINE, YEDIYUR, KUNIGAL TALUK, TUMKUR DISTRICT Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ANR.	January 16, 2001
Theo Parsons Vs. Yankappa and others	February 22, 2001
THIMMANNA Vs. UNION OF INDIA	April 10, 2001
Thippanna and another Vs. The Hubli-Dharwad Municipal Corporation and another	January 2, 2001
THIRUMALA AGENCIES Vs. SAMALA MAREPPA AND SONS	January 2, 2001
Thyamappa Gowda Vs. Parameshwara Naika and others	June 15, 2001
TIMBER CENTRE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	March 27, 2001
TIPPANNA BHIMAPPA KAMATE Vs. CHIEF EXCUTIVE MANAGER HUKERI	December 10, 2001
TRIVENI THEATRES BANGALORE Vs. R S DEVAKUMAR	May 28, 2001
TUKARAM DHONDIBA PADATARE Vs. SAVITHRI	March 9, 2001
TUKARAM GOVIND NAGANVAKAR Vs. STATE OF KARNATAKA	June 8, 2001
Tulasamma and others Vs. G. Ravikumar and others	September 11, 2001
TUNGAMMA Vs. STATE OF KARNATAKA	March 9, 2001
TURNKEY CONSTRUCTIONS PRIVATE LIMITED Vs. V R BIJUR	June 12, 2001
U G UPADHYA GENERAL MANAGER JANATHA CO OPERATIVE BANK LIMITED UDUPI Vs. DIRECTOR OF INCOME TAX	December 7, 2001
U KUMARARAJU Vs. DEPUTY COMMISSIONER KOPPAL DISTRICT	June 14, 2001
U. Kumararaju Vs. The Deputy Commissioner and others	June 14, 2001
U.G. Upadhya Vs. The Director of Income Tax and another	December 7, 2001
UDAY SHANKAR BHAT Vs. UNION OF INDIA	October 4, 2001
UMA GANGADHAR Vs. CLASSIC COFFEE AND SPICES PRIVATE LIMITED	April 17, 2001
UMMAL ALIMABI Vs. BALAKRISHNA POOJARY	July 11, 2001
UNION BANK OF INDIA Vs. MONIN ENTERPRISES	July 20, 2001
Union Bank of India, Dharwad Vs. Momin Enterprises, Hubli and another	July 20, 2001
UNION OF INDIA Vs. B SEN	July 5, 2001
UNION OF INDIA Vs. C DINKAR	October 11, 2001
UNION OF INDIA Vs. STATE OF KARNATAKA SECRETARY FINANCE DEPARTMENT	September 21, 2001
UNION OF INDIA Vs. C DINAKAR	August 14, 2001
UNION OF INDIA Vs. RAO CONSTRUCTION	October 19, 2001
UNION OF INDIA UOI Vs. STATE OF KARNATAKA	September 21, 2001
UNITED INDIA ASSURANCE CO LTD Vs. GOVINDAPPA	April 17, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAJEEV MOSES	March 8, 2001
UNITED INDIA INSURANCE CO LTD Vs. SIDDANNA NIMBANNA JAWALI	January 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. JHONSA	January 30, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. MAHAMOODA AND ORS.	April 20, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. SRIDHARGADDE BASAPPA	July 2, 2001
UNITED WESTERN BANK LIMITED BANGALORE Vs. COMPANY LAW BOARD CHENNAI	June 29, 2001
V CHANDRU Vs. STATE OF KARNATAKA	November 8, 2001
V N SATHYANARAYAN Vs. ASSISTANT COMMISSIONER CUM MUZARAI	July 17, 2001
V R NARASIMHA MURTHY Vs. HARISH KUMAR	September 7, 2001
V S SAJJAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE	July 24, 2001
VALLI UBEIDULLA Vs. VALLI MUSTAFA	August 16, 2001
VALLIAPPA SOFTWARE TECHNOLOGICAL PARK P LTD Vs. C SUNDARAM	October 18, 2001
VAMANA ACHARYA A Vs. SYNDICATE BANK HEAD OFFICE	May 28, 2001
VANIVILASA RURAL EDUCATION VIDYA SAMSTHE ARANAKATTE Vs. L S MALLIKARJUNALAH	September 7, 2001
VASANT ARJUNRAO BRANDAK Vs. STATE OF KARNATAKA	July 19, 2001
VASUDEVA K S Vs. STATE BANK OF MYSORE	March 9, 2001
VASUDEVAMURTHY Vs. DIRECTOR OF PUBLIC LIBRARIES	November 9, 2001
VATAL NAGARAJ Vs. RETURNING OFFICER KARNATAKA LEGISLATIVE COUNCIL ELECTIONS	April 20, 2001
VEERABHADRANNA Vs. STATE OF KARNATAKA	March 12, 2001
VEERAPPA Vs. BHIMAREDDAPPA	July 26, 2001
VENKAMMA Vs. B BABU POOJARY	March 22, 2001
VENKATESHAPPA Vs. STATE OF KARNATAKA	July 11, 2001
VENKATRAMANA Vs. GAJANAN TRADING COMPANY	August 20, 2001
VENUGOPAL Vs. ABDUL KARIM	December 7, 2001
VIDYAVARDAKA SANGHA Vs. STATE OF KARNATAKA	April 19, 2001
Vidyodaya Vidya Peetha Education Society by its Secretary and others Vs. State of Karnataka and others	February 27, 2001
VIJAYAKUMAR KHANDRE Vs. PRAKASH KHANDRE	December 21, 2001
Vinayaka Deva of Idagunji Public Trust and others Vs. Manjunath Bhat and others	March 2, 2001
VINOD AGNIHOTRI Vs. CITI BANK N A	January 12, 2001
VIRUPAKSHAPPA MALLESHAPPA Vs. AKKAMAHADEVI	October 15, 2001
VISALAM CHIT FUNDS LIMITED Vs. S SUGUNA	February 5, 2001
VISVESWARAYA IRON AND STEEL LIMITED CONTRACT EMPLOYEES UNION REGD BHADRAVATI Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED VISVESWARAYA IRON AND STEEL PLANT BHADRAVATI	December 5, 2001
Vittal Naika Vs. P. Shiva Rao (since deceased) by L.Rs.	January 5, 2001
VUJJINI VIKAS Vs. STATE OF KARNATAKA SECRETARY DEPARTMENT OF MEDICAL EDUCATION	March 23, 2001
W.S. Telesystems Ltd. (Earlier W.S. Electronics Ltd.) Vs. Additional Commissioner of Commercial Taxes, Zone-II and another	January 18, 2001
WALE BABU Vs. HUTTI GOLD MINES COMPANY LIMITED	March 9, 2001
WALTER ROSARIO Vs. CORPORATION BANK	July 2, 2001
WELCOME GROUP WINDSOR Vs. DEPUTY REGIONAL MANAGER EMPLOYEES STATE INSURANCE CORPN	March 29, 2001
Welcomgroup Windsor Manor Vs. The Deputy Regional Director, Employees State Insurance Corporation	March 29, 2001
West Coast Paper Mills Limited Vs. The State of Karnataka and others	February 14, 2001
WIDIA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 13, 2001
WIPRO INFOTECH LIMITED Vs. UNION OF INDIA UOI	January 17, 2001
WOMENS NATIONAL EDUCATION SOCIETY Vs. MANGALORE THEOSOPHICAL SOCIETY	February 19, 2001
WORKERMEN OF HINDUSTAN MACHINE TOOLS LTD Vs. HINDUSTAN MACHINE TOOLS LTD	February 9, 2001
WORKMEN OF LOKASHIKSHANA TRUST Vs. LOKASHIKSHANA TRUST AND ITS NEWSPAPER PUBLICATIONS	January 9, 2001
Xavier and others Vs. The Deputy Commissioner and others	October 1, 2001
Y C SUSHEELA DEVI Vs. STATE OF KARNATAKA	July 9, 2001
Y.C. Susheela Devi and others Vs. State of Karnataka and others	July 9, 2001
YAMAKANAMARDI URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. RAJU BASAVANTRAO BHOSALE	April 10, 2001
Yamunappa Vs. Deputy Commissioner and others	August 24, 2001
YASMEEN BEGUM Vs. BOARD OF DIRECTORS KARNATAKA LEATHER INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE	March 7, 2001
YESHASWI CASHEW Vs. STATE OF KARNATAKA	August 10, 2001
YESHODA Vs. SINDHURA	September 28, 2001
ZAC POONEN Vs. HIDDEN TREASURE LITERATURE INCORPORATED IN CANADA	July 27, 2001

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