REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(Ex) Subedar Major/Clerk D. Kaliappan Vs. Union of India (UOI) and others	September 18, 2000
A Vs. RAMAKRISHNAPPA	June 13, 2000
A BASAVARAJAPPA Vs. VILLAGE ACCOUNTANT NITTUVALLI VILLAGE	October 24, 2000
A C SYAMALA Vs. DEVAKI GOPAL	July 17, 2000
A G RAMYA Vs. SYNDICATE BANK	May 22, 2000
A G SATHYANARAYANA SHETTY Vs. STATE BANK OF MYSORE	January 25, 2000
A K LAXMANAGOUDA Vs. A K JAYARAM	September 6, 2000
A K SREEMATHY Vs. MANAGING DIRECTOR LIFE INSURANCE CORPORATION OF INDIA	August 17, 2000
A KESHAVA BHAT Vs. INCOME TAX OFFICER	February 18, 2000
A MADHAVA HEGDE Vs. RAJENDRA S REVANKAR	January 17, 2000
A NARASIMHAMURTHY Vs. STATE OF KARNATAKA	September 26, 2000
A R SUBARAO Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	March 30, 2000
A RAMADAS Vs. STATE OF KARNATAKA	February 2, 2000
A S LONI Vs. TOWN MUNICIPAL COUNCIL JAMAKHANDI	March 16, 2000
A S SHIRWAL Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	May 22, 2000
A T CHANDRASHEKAR Vs. KARNATAKA POWER CORPORATION LIMITED	September 13, 2000
A T CHENGAPPA Vs. STATE OF KARNATAKA	February 28, 2000
A V RAMAKRISHNA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD	June 6, 2000
A.C. Shivaraju Vs. The State of Karnataka and others	December 15, 2000
A.K. Laxmanagouda Vs. Sri. A.K. Jayaram and others	September 6, 2000
ABDUL LATIEF Vs. STATE	June 29, 2000
Adcon Outdoor Advertising Vs. The Commissioner, Bangalore Mahanagara Palike and others	October 18, 2000
ADVOCATES ASSOCIATION BANGALORE Vs. REGISTRAR JUDICIAL HIGH COURT OF KARNATAKA BANGALORE	June 2, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE, TUMKUR Vs. DISTRICT LEGAL SERVICES AUTHORITY, TUMKUR AND OTHERS	July 10, 2000
Aili Chandrappa and another Vs. The Deputy Commissioner and another	January 31, 2000
AISHA BI Vs. M SHAMSHER KHAN	November 24, 2000
AKKASALI ASHOK Vs. STATE OF KARNATAKA	July 10, 2000
AKKIRAMPURA GRAMA PANCHAYAT Vs. STATE OF KARNATAKA	February 14, 2000
ALL INDIA HANDLOOM FABRICS MARKETING Vs. CANARA BANK	December 8, 2000
Alvares and Thomas Vs. Recovery Officer, Employees Provident Fund Organisation and another	July 28, 2000
AMEER JAN Vs. STATE	June 19, 2000
ANAMIKA Vs. DEBT RECOVERY APPELLATE TRIBUNAL	November 14, 2000
ANANT AWADHANI Vs. P O LABOUR COURT	June 19, 2000
ANASUYA GANAPATI HEGDE Vs. STATE OF KARNATAKA	January 18, 2000
ANCHOR LINES PRIVATE LIMITED MANGALORE Vs. CEMENT CORPORATION OF INDIA LIMITED	June 21, 2000
ANDHRA BANK CENTRAL OFFICE Vs. M L GOPICHANDER	March 20, 2000
Angra Poojary and others Vs. Akkani alias Jalaja Marakalthy and others	September 8, 2000
Anjanappa and others Vs. The State of Karnataka and others	September 4, 2000
ANJINAPPA Vs. STATE OF KARNATAKA	April 13, 2000
ANSAR PASHA Vs. STATE OF KARNATAKA	March 22, 2000
APPAJI Vs. STATE	June 22, 2000
Appanna Guruswamy Wodeyar Vs. The State of Karnataka and others	December 7, 2000
APPIAMMA Vs. LAWRANCE DSOUZA	February 11, 2000
APPU ALIAS APOLIMAISTRY Vs. STATE	January 5, 2000
APSARA THEATRE BIJAPUR Vs. STATE	July 24, 2000
ARUN Vs. STATE OF KARNATAKA	February 7, 2000
ARUN BALAVANT CHANDAGADKAR Vs. KHUTUBUDDIN SHABHAKHAN PATHAN MAJOR	June 27, 2000
ARVIND Vs. BHAGYASHREE FINANCE CORPORATION	February 16, 2000
ASHOK RAMAPPA KAMBALE Vs. STATE THROUGH POLICE INSPECTOR, BILGI	March 28, 2000
ASIAN AID ORGANISATION WELFARE TRUST Vs. UNION OF INDIA UOI	October 24, 2000
Asian Aid Organization Welfare Trust Vs. Union of India (UOI)	October 24, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY	November 24, 2000
ASSISTANT ENGINEER CXL Vs. S K DINDE	March 13, 2000
ASSISTANT EXECUTIVE ENGINEER Vs. S M MOHD HANEEF	June 2, 2000
ASSTT COLLECTOR OF CENTRAL EXCISE L AND A Vs. FIBRE FOILS P LIMITED	August 16, 2000
ASSTT COLLECTOR OF CUS PREV Vs. P M ABDUL RAHAMAN	September 13, 2000
ASTHAN E KHADRI TRUST Vs. KARNATAKA STATE BOARD OF WAKFS	February 8, 2000
Avalambi Vs. Sri. M.D. Patel and another	July 10, 2000
AZAD COACH BUILDERS PVT LIMITED Vs. STATE OF KARNATAKA	February 8, 2000
B A HARISH GOWDA Vs. P LANKESH	February 11, 2000
B D MAKKAR Vs. UNION OF INDIA	April 12, 2000
B H RANGAIAH Vs. H R V BASAVARAJU	April 3, 2000
B HARIKRISHNA Vs. MACRO LINKS PRIVATE LIMITED BANGALORE	March 7, 2000
B JAYASHANKARAPPA Vs. D S GULWADI	January 4, 2000
B KUMAR Vs. STATE OF KARNATAKA	July 24, 2000
B L G DAYANAND Vs. MANAGING DIRECTOR CHITRADURGA DCC BANK	August 25, 2000
B M NAGABAJ Vs. KARNATAKA PUBLIC SERVICE COMMISSION	August 4, 2000
B M SURESH Vs. STATE OF KARNATAKA	September 13, 2000
B N VADIRAJA Vs. MUMTAZ AHMED	July 13, 2000
B N VIJAY Vs. STATE OF KARNATAKA	March 30, 2000
B OM PRAKASH BAJAJ Vs. GPCAPT P M MATHAI	March 30, 2000
B P MAHESH Vs. STATE OF KARNATAKA	July 13, 2000
B P VENKATESULU Vs. K P MANI NAYAR	November 28, 2000
B PARIMALA Vs. RIYAZ AHMED	July 6, 2000
B R DESHPANDE Vs. CHITRADURGA GRAMINA BANK	March 16, 2000
B RADHAKRISHNA Vs. GOURAMMA	January 19, 2000
B S LAKSHMINARAYANA GUPTHA Vs. S BORAIAH AND L RAMAIAH	June 7, 2000
B S VENKATACHALAPATHY SHETTY Vs. C J PANDURANGA SETTY	February 18, 2000
B S YADIYURAPPA Vs. MAHALINGAPPA	November 3, 2000
B SHAIK MAHBOOB Vs. L SURESH	August 24, 2000
B V NAGARAJACHAR Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	February 2, 2000
B V RAMANUJAM Vs. STATE OF KARNATAKA	January 25, 2000
B V SUBBA REDDY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	October 20, 2000
B. JAYA KUMAR AND OTHERS Vs. THE DEPUTY COMMISSIONER, MANDYA DISTRICT AND OTHERS	October 10, 2000
B. Kumar Vs. The Commissioner, City Municipal Council and another	August 4, 2000
B. LAKSHMINARAYANAIAH Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYATH, CHICKMAGALUR DISTRICT AND OTHERS	August 7, 2000
B. Muniswamy Vs. Sri. B. Gopala Krishna	February 14, 2000
B. Munivenkatappa Vs. Tahsildar and another	November 6, 2000
B. RAMESH Vs. STATE OF KARNATAKA AND OTHERS	June 24, 2000
B.P. Arun Kumar Vs. Smt. Achala and another	December 15, 2000
B.P. ASHOK Vs. THE DEPUTY COMMISSIONER, CHICKMAGALUR DISTRICT AND OTHERS	November 3, 2000
B.P. Venkatesulu Vs. Sri. K.P. Mani Nayar	November 28, 2000
BABU Vs. STATE OF KARNATAKA	November 7, 2000
BABU ALIAS VENKATESH BABU Vs. STATE OF KARNATAKA	June 29, 2000
BABU YALLAPPA SANADI Vs. LAND TRIBUNAL BELGAUM	July 7, 2000
BALAGOUDA Vs. STATE OF KARNATAKA	August 11, 2000
BALBIR SINGH Vs. UNION OF INDIA AND OTHERS	February 2, 2000
BALIGA EXPORTS PRIVATE LIMITED Vs. ADDITIONAL CHIEF CONTROLLER OF IMPORTS	June 14, 2000
BANDUSAB Vs. B SHAIK MAHBOOB	August 23, 2000
Bangalore City Municipal Corporation Class 3 and 4 Employees Welfare Association Vs. The State of Karnataka and others	December 13, 2000
BANGALORE DEVELOPMENT AUTHORITY Vs. AKKALLAPPA DEAD	March 24, 2000
BANGALORE MAHANAGARA NAGAREEKA KRIYASAMITHI Vs. BANGALORE MAHANAGARA PALIKE	September 4, 2000
BANGALORE METROPOLITY TRANS CORPN Vs. M D GANGUR	June 5, 2000
BANK OF BARODA, CHICKMAGALUR Vs. M.N. SOMASHEKAR	May 31, 2000
BANU V T Vs. STATE OF KARNATAKA	November 15, 2000
BARAKA OVERSEAS TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA	March 23, 2000
BASAMMA Vs. HONBLE CHIEF JUSTICE KARNATAKA HIGH COURT BANGALORE	June 21, 2000
BASANAGOUDA Vs. STATE OF KARNATAKA	February 21, 2000
Basappa Ningappa Vs. The Assistant Commissioner and others	November 28, 2000
BASAVARAJ RAYAPPA KENGERI Vs. TREE OFFICER DEPUTY CONSERVATOR OF FORESTS	January 7, 2000
BASAVARAJAPPA Vs. STATE OF KARNATAKA	February 28, 2000
Bata Employees Association and others Vs. Sri. R. Jaya Prakash and others	November 17, 2000
BELLARY STEELS AND ALLOYS LTD Vs. STATE OF KARNATAKA	October 18, 2000
BETTAIAH Vs. STATE OF KARNATAKA	November 21, 2000
BHAGAPPA AND ANOTHER Vs. STATE OF KARNATAKA	March 28, 2000
BHARAT B KURBETTI Vs. STATE OF KARNATAKA	April 11, 2000
BHARAT ELECTRONICS LIMITED Vs. B E L HEAD OFFICE STAFF ASSOCIATION	March 7, 2000
BHARAT ELECTRONICS LIMITED Vs. V ETHIRAJ	February 15, 2000
BHARATH EARTH MOVERS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 7, 2000
BHASKAR ALIAS BHASKAR DEVAR Vs. R K SRINIVASAN	March 21, 2000
BHIMARAO IRAPPA SUTAR Vs. STATE OF KARNATAKA AND OTHERS	July 13, 2000
BIBU Vs. STATE OF KARNATAKA	March 1, 2000
BILLAVARA UNION, MANGALORE Vs. NAVEENCHANDRA D. SUVARNA AND ANOTHER	November 6, 2000
BINNY LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT BANGALORE	January 17, 2000
BOPALASWAMY Vs. MGMT OF USHA MARTIN INDUSTRIES	November 20, 2000
C ANDANI Vs. BANGALORE MAHANAGARA PALIKE	July 14, 2000
C KARUNAKAR Vs. JOINT DIRECTOR OF LAND RECORDS GULBARGA DIVISION	November 22, 2000
C L VISWANATH Vs. NEW GOVERNMENT ELECTRIC FACTORY LIMITED	April 6, 2000
C LAKSHMIPATHI Vs. BHANUMATHI	February 10, 2000
C M GOPALASWAMY Vs. UNION OF INDIA	January 14, 2000
C M SHANTHA KUMAR Vs. ORIENTAL INSURANCE CO LTD	July 27, 2000
C NAZEER AHMED Vs. S JAHAN ARA	July 28, 2000
C RAJESHWARI DEVI Vs. KAREGOWDA ALIAS SHANTHAVEERA	March 21, 2000
C RENUKAPRASAD Vs. STATE OF KARNATAKA	April 6, 2000
C S GURUSHANTHAPPA Vs. STATE OF KARNATAKA	January 14, 2000
C T MANJUNATH Vs. STATE OF KARNATAKA	August 22, 2000
C THYAGARAJAN Vs. CORPORATION OF THE CITY OF BANGALORE	April 4, 2000
C. Karunakar Vs. The Joint Director of Land Records, Gulbarga Division and others	November 22, 2000
C. Lakshmipathi (Deceased) by L.Rs Vs. Smt. Bhanumathi and another	February 10, 2000
C. NAGENDRA Vs. THE TOWN MUNICIPAL COUNCIL, HUNSUR AND OTHERS	October 10, 2000
Canara Bank Vs. Venkatesh P.	September 7, 2000
CANARA BANK Vs. U RAMANATH BHAT	March 8, 2000
CANARA BANK Vs. T T NANJUNDA	June 14, 2000
CANARA BANK J C ROAD BANGALORE Vs. B E NANJUNDAIAH	March 1, 2000
CHALLA VENKATA NAIDU Vs. STATE OF KARNATAKA	June 8, 2000
CHAMUNDI GRANITES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 25, 2000
CHANDRAKANTHA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	November 20, 2000
CHANDRAMMA Vs. VARAMAHALAKSHAMMA	June 5, 2000
CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA	August 11, 2000
CHANNABASAPPA Vs. STATE OF KARNATAKA	April 13, 2000
CHANNAKESHAVAIAH Vs. LAKSHMI	May 29, 2000
CHANNIGAPPA Vs. STATE OF KARNATAKA	July 14, 2000
Chennappa Lane SC/ST Welfare Association Vs. The Commissioner, Corporation of the City of Bangalore and others	March 15, 2000
CHIEF GENERAL MANAGER RESERVE BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT	April 4, 2000
CHIEF POST MASTER GENERAL Vs. H N DAYANANDA	August 31, 2000
CHIKKAMMA Vs. N SURESH	May 30, 2000
Chikkamma and others Vs. State of Karnataka and others	November 28, 2000
CHIKKANA Vs. LOKESH	November 24, 2000
CHIKKAPPA NINGAPPA SHYGOTI Vs. STATE OF KARNATAKA	April 13, 2000
CHIKKE GOWDA Vs. L GOVINDE GOWDA	July 18, 2000
CHIYANNA P D Vs. KARNATAKA AGRO INDUSTRIES CORPN LTD	November 10, 2000
CHOTIBI SMT Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 2, 2000
CHOWDAPPA Vs. CHOWDAPPA	January 10, 2000
CHOWRINATHAN Vs. MGMT OF BHARATH GOLD MINES LTD	June 7, 2000
CITY MUNICIPAL COUNCIL SHIMOGA Vs. LAKSHMAMMA	February 16, 2000
COL. W.E. SATYANARAYANA Vs. JANAKIAMMAL	November 20, 2000
COMMISSIONER BANGALORE DEVELOPMENT Vs. STATE OF KARNATAKA	March 24, 2000
COMMISSIONER BELGAUM Vs. SIDDESHWAR BASAPRABHAPPA HAMPANNAVAR	July 13, 2000
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. JINDAL ALUMINIUM LIMITED BANGALORE	February 7, 2000
COMMISSIONER OF INCOME TAX Vs. N G E F LTD	February 12, 2000
COMMISSIONER OF INCOME TAX Vs. COMFUND FINANCIAL SERVICES	February 11, 2000
COMMISSIONER OF INCOME TAX Vs. A J SHETTY FAMILY TRUST	February 11, 2000
COMMISSIONER OF INCOME TAX Vs. SHIVA AND CO	February 10, 2000
COMMISSIONER OF INCOME TAX Vs. N G E F LIMITED	January 12, 2000
COMMISSIONER OF INCOME TAX Vs. POLYFLEX INDIA PRIVATE LIMITED	January 5, 2000
COMMISSIONER OF INCOME TAX Vs. BALAJI AND CO	January 5, 2000
COMMISSIONER OF INCOME TAX Vs. A JANARDHANA SHETTY	January 24, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAYA ENTERPRISES	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. DARSHAK LIMITED	November 9, 2000
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED NO 2	November 15, 2000
COMMISSIONER OF INCOME TAX Vs. CANBANK FINANCIAL SERVICES LTD	December 8, 2000
COMMISSIONER OF WEALTH TAX Vs. S D NARAYANSA	February 10, 2000
CONVENER SAMPANGIRAMASWAMY TEMPLE Vs. B S RAGHAVACHAR	September 7, 2000
COORG AND MYSORE COFFEE CO Vs. DY LABOUR COMMR and A A	May 29, 2000
COORG HONEY AND WAX CO OPERATIVE MARKETING LTD Vs. K B MUTHANNA	November 2, 2000
CORPORATION OF THE CITY OF BANGALORE Vs. A NAGARAJ	July 13, 2000
CRYSTAL CHEMICAL INDUSTRIES Vs. JIPS DYECHEM INDUSTRIES	February 4, 2000
D B AVALAKKI Vs. UNION OF INDIA	February 8, 2000
D DASAPPA Vs. STATE OF KARNATAKA	June 13, 2000
D DEVAIAH Vs. DEPUTY COMMISSIONER MANDYA DISTRICT	March 21, 2000
D G RAJANNA Vs. DEPUTY INSPECTOR GENERAL OF POLICE HEADQUARTERS	August 3, 2000
D KRITHIVENI Vs. P SHIVARAM	February 14, 2000
D PARTHASARATHY Vs. VINAYAPRABHA	April 6, 2000
D S SACHDEV Vs. B V CHITTIBABU	February 14, 2000
D SHIVANNA Vs. STATE OF KARNATAKA	March 10, 2000
D V LAKSHMANA RAO Vs. STATE OF KARNATAKA	November 20, 2000
D V SADANANDA GOWDA Vs. STATE OF KARNATAKA	November 24, 2000
D. Pushpa and another Vs. Regional Transport Authority and others	October 9, 2000
D.C. Kurnal and others Vs. Karnataka Public Service Commission and others	July 7, 2000
D.S. Sachdev Vs. B.V. Chitti Babu	February 14, 2000
DADABUDDAPPA GOULI Vs. KALU KANU GOULI	January 5, 2000
Damayanthi and others Vs. Sri. Venkateshwara Exhibitors and others	February 15, 2000
DATAMATICS CORPORATION Vs. BANK OF INDIA	May 16, 2000
Davantex Vs. Indian Bank, Mandipet Branch	July 11, 2000
Dazzal Acquatic Club Vs. The Commissioner, Bangalore Mahanagara Palike and others	December 5, 2000
DEEPAK B KOCHARI Vs. ACCOUNTANT GENERAL DEPARTMENT OF INDIAN	November 22, 2000
DEEPAK INSULATED CABLE CORPORATION LTD Vs. UNION OF INDIA UOI	January 5, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASTRA IDL LIMITED	November 19, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. VARMA INDUSTRIAL LIMITED	November 16, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASTRA IDL LTD	November 13, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED	December 7, 2000
DEVA PRASAD REDDY Vs. KAMINI REDDY	April 3, 2000
DEVENDRA KUMAR Vs. NGEF LIMITED	March 24, 2000
DEVI TYRES, BANGALORE Vs. NAWAB JAN	March 20, 2000
DHAMA PHULCHAND Vs. DEPUTY GENERAL MANAGER CANARA BANK	January 20, 2000
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION RAICHUR Vs. RAJAALI	February 8, 2000
DIVISIONAL CONTROLLER NWKRTC BAGALKOT Vs. RAGHAVENDRA MADHAVA KATTI	July 3, 2000
Divisional Controller, KSRTC Vs. Sri. Raja Ali	February 8, 2000
DODDABASAPPA Vs. GURUBASAPPA	September 15, 2000
DR. B. SADASHIVA MURTHY Vs. SECRETARY TO GOVERNMENT OF KARNATAKA, HEALTH AND FAMILY WELFARE DEPARTMENT, BANGALORE AND OTHERS	September 18, 2000
DR. RADHAKRISHNA GRUHA NIRMANA SAHAKARI SANGHA LIMITED, HUBLI Vs. GOVERNMENT OF KARNATAKA	March 20, 2000
DULCINE EMERENCIANA REGO Vs. LOHITHAKSHA	July 18, 2000
DURGA ENTERPRISES Vs. COMMISSIONER BANGALORE MAHANAGAR PALIKA N C CIRCLE	July 10, 2000
E BHASKAR RAO Vs. STATE OF KARNATAKA	January 12, 2000
ECO CERAMICS Vs. KARNATAKA STATE FINANCIAL CORPORATION	November 28, 2000
ELGI TYRES AND TREAD LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTMS VII	January 12, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. SREEKANTADATTA P S	January 27, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. BANGALORE ENGINEERS INDUSTRY	March 20, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. SIDDARAMESHWAR	May 31, 2000
EMPLOYEES STATE INSURANCE CORPN Vs. VEERABHADRAPPA	June 1, 2000
Employees State Insurance Corporation Vs. Sri. P.S. Sreekantadatta	January 27, 2000
ENDEAVOUR ESTATES P LTD Vs. ASST LABOUR COMMR	September 13, 2000
Endeavour Estates Private Limited Vs. The Assistant Labour Commissioner Chickmagalur and others	September 13, 2000
ERANNA Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT	May 31, 2000
ERAPPA Vs. STATE OF KARNATAKA	September 19, 2000
ESHWARAPPA Vs. STATE OF KARNATAKA	August 4, 2000
Essar Steel Limited and others Vs. Mr. H.V. Jayaram	August 25, 2000
EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD Vs. M K RON	March 13, 2000
EXECUTIVE ENGINEER SPL MINOR IRRIGATION DVN Vs. R N NAYAK	July 20, 2000
EXECUTIVE ENGINEER ZILLA PARISHAD ENGINEERING SUB DIVISION SHIRHATTI Vs. GURAPPA SIDDRAMAPPA	September 19, 2000
EYELITE OPTICAL INDUSTRIES Vs. COMMISSIONER OF CUS	February 22, 2000
F J HEREDIA Vs. REGISTRAR OF COMPANIES	July 24, 2000
Fakirappa Bhimappa Talwar Vs. The State of Karnataka and others	November 9, 2000
FEDERAL BANK LIMITED ALUVA KERALA Vs. SHAMRAO VITHAL CO OPERATIVE BANK LIMITED BANGALORE	July 14, 2000
FEDERATION OF CANARA BANK EMPLOYEES Vs. CANARA BANK	August 14, 2000
FIRST FLIGHT COURIERS LIMITED Vs. KARNATAKA COURIER CARGO GENERAL	October 10, 2000
FLORA MARGARET Vs. A LAWRENCE	February 23, 2000
FOSROC CHEMICALS (INDIA) LTD. Vs. Commissioner of Income Tax and another	November 8, 2000
FOSROC CHEMICALS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 8, 2000
FULWANTI AGARWAL Vs. NARESH KUMAR	January 31, 2000
G C BHARUKA MANJULA CHELLUR Vs. DEPUTY COMMISSIONER	May 31, 2000
G C NAGARAJUN Vs. EXECUTIVE ENGINEER MYSORE DIVISION PWD	June 9, 2000
G DORESWAMY NAIDU Vs. B N PATIL	April 13, 2000
G MUJEER AHMED Vs. MOHAMMAD ZAFRULLA	March 10, 2000
G N HALAPPA GOWDA Vs. CHIEF OFFICER MUDIGERE TOWN PANCHAYAT	April 12, 2000
G V RONAD Vs. STATE OF KARNATAKA	May 24, 2000
G. PETER Vs. MICO NU EMPLOYEES TRANSPORT, BANGALORE AND ANOTHER	September 29, 2000
G. Premdas Vs. Sri. Venkataraman	November 17, 2000
G. SHIVANNA Vs. SMT. S. PARVATHAMMA AND OTHERS	February 18, 2000
G. Thippeswamy Vs. Thippeswamy and another	February 16, 2000
G.H. Manjula Vs. Sri. Kamalluddin alias Kamal	December 6, 2000
G.M. Sudarshan Reddy Vs. Master Abhinay	June 12, 2000
G.N. Jadgoudra and others Vs. Akhila Bharata Kuruhinashetty Sangha (Regd.), Malleswaram	May 30, 2000
G.V. Ronad Vs. The State of Karnataka and another	May 24, 2000
GANAPATIMARTHU PAI Vs. CHAIRMAN CONSUMERS CO OPERATIVE LIMITED	March 13, 2000
GANESHWAR TEXTILE MILLS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	November 17, 2000
GANGA RAO K Vs. V BHASKAR RAO	January 14, 2000
GANGAVVA Vs. BASAPPA BAPU NAARUTI	November 15, 2000
GAYATHRI Vs. INDIRA RAJASHEKAR	July 14, 2000
GEETABAI Vs. STATE BANK OF INDIA	November 20, 2000
GEM GRANITES ILKAL HUNGUND TALUK Vs. STATE OF KARNATAKA	June 21, 2000
GHATGE PATIL TRANSPORT LIMITED Vs. KARNATAKA STATE CONSUMERS DISPUTES REDRESSAL COMMISSION BANGALORE	December 14, 2000
GIJDDA SHETTY (DECEASED) BY L.RS Vs. SUMITHRA HEGDE AND OTHERS	July 3, 2000
GIRIJAMMA Vs. KAMALA ENGINEERING WORKS BANGALORE	January 14, 2000
Girish and another Vs. Mallikarjun Durgaram Kamble (Major)	June 8, 2000
GNANMANDIRA STATE HIGH SCHOOL Vs. R LAXMIPATHI	August 28, 2000
Gopalaswamy (deceased) by L.Rs. and another Vs. The Management of Usha Martin Industries and another	November 20, 2000
GOPI Vs. STATE OF KARNATAKA	June 22, 2000
GOVINDA NAIKA Vs. RAMA NAIK	July 28, 2000
GOVINDRAJU Vs. DIVISIONAL CONTROLLER	November 2, 2000
GOWRAMMA Vs. STATE OF KARNATAKA	September 11, 2000
GOWRAMMA Vs. UPENDRA PADIYAR	February 16, 2000
GOWRAMMA Vs. P KRISHNAPPA ALIAS P KRISHNA REDDY	March 22, 2000
GOWRI SHANKAR FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 27, 2000
GULAM KHADER Vs. UNITED INDIA INSURANCE CO LTD	July 11, 2000
GULLAMMA Vs. BASHEER SAB	January 20, 2000
GUNA ALIAS KOONUMUTHU Vs. STATE OF KARNATAKA	February 11, 2000
GUNAWWA Vs. LAND TRIBUNAL BELGAUM	June 6, 2000
GURUBASAPPA SIDRAMAPPA AND ANOTHER Vs. STATE OF KARNATAKA	August 14, 2000
GURUPRASAD Vs. VENKATA RAO	June 2, 2000
GURUSHANTHA PATTEDAR Vs. STATE OF KARNATAKA	May 25, 2000
H C MOHAN Vs. SULOCHANA	March 22, 2000
H CHANDRASHEKAR Vs. SHAFIQ ALI KHAN	February 29, 2000
H D GANGARAJ Vs. N NARAYANA REDDY	July 26, 2000
H M CHANDREGOWDA Vs. STATE OF KARNATAKA	March 16, 2000
H M HANUMANTHARAJU Vs. STATE OF KARNATAKA	August 23, 2000
H M MUNINARAYANA Vs. CHIEF ELECTORAL OFFICER BANGALORE	August 23, 2000
H N PARSWANATH Vs. COMMISSIONER OF INCOME TAX	June 21, 2000
H P JAIN Vs. L N MUNIRATHNA SHETTY	November 6, 2000
H P LAKSHMINARAYANA Vs. KARNATAKA FOREST DEVELOPMENT CORPORATION	October 16, 2000
H R PATIL Vs. STATE OF KARNATAKA	November 15, 2000
H RAJAIAH Vs. STATE OF KARNATAKA	February 21, 2000
H S DEVARAJ Vs. STATE ELECTION COMMISSIONER BANGALORE	January 31, 2000
H S GURURAJA RAO Vs. PRESIDING OFFICER BANGALORE	March 27, 2000
H SURENDRA SHETTY Vs. VIJAYA BANK M G ROAD BANGALORE	July 5, 2000
H SURENDRA SHETTY Vs. VIJAYA BANK BANGALORE	April 18, 2000
H V NAGENDRAPPA Vs. M H HANUMAPPA	March 2, 2000
H V VEERABHADRAIAH S O LATE ERAIAH Vs. H S KANTEERAVACHAR	July 14, 2000
H.D. Gangaraj Vs. Sri. N. Narayana Reddy and another	July 26, 2000
H.T. Govinda Gowda Vs. Secretary B. Hosur Grama Panchayath	July 11, 2000
H.T. Siddappa and others Vs. S. Gangappa and others	October 9, 2000
HANUMANTHAGOUDA Vs. BANDU ALIAS BANDEPPA VENKATESH KULKARNI	September 5, 2000
HANUMANTHAPPA Vs. LAKSHMAMMA	December 6, 2000
HANUMANTHAPPA KALLAPPA DYAVANNANAVAR Vs. STATE OF KARNATAKA	January 4, 2000
HANUMANTHEGOWDA Vs. DIVISIONAL COMMISSIONER BANGALORE	June 20, 2000
Haroon Abdul Karim and Company Vs. The Administrator, Agriculture Produce Market Committee and others	November 29, 2000
HASAM KHAN Vs. T T NANJUNDA	June 14, 2000
HEMALATHA Vs. STATE OF KARNATAKA	October 25, 2000
HINDUSTAN AERONAUTICS LIMITED REP Vs. COMPAIR	September 18, 2000
HONAYYA Vs. STATE OF KARNATAKA	March 7, 2000
HONNAVAR URBAN CO OPERATIVE BANK Vs. KARNATAKA CO OPERATIVE APPELLATE TRIBUNAL	May 29, 2000
HORTICULTURE PRODUCERS CO OPERATIVE Vs. COMPETENT OFFICER AND SECRETARY	July 19, 2000
I.S. KALAPPA Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE, NEW DELHI AND OTHERS	August 2, 2000
INCOME TAX OFFICER Vs. MANDIRA D VAKHARIA	November 17, 2000
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD	September 10, 2000
INDIAN BANK SARDAR PATEL ROAD MYSORE Vs. M AMBIKA	March 22, 2000
INDIAN RAYON AND INDUSTRIES LIMITED Vs. STATE OF KARNATAKA	January 5, 2000
INDIRAMMA Vs. STATE OF KARNATAKA	March 27, 2000
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 22, 2000
INSTITUTE OF HOTEL MGMT C T and NUTRITION Vs. WORKMEN INSTITUTE OF HOTEL	October 25, 2000
INU EXPORTS PVT LTD Vs. UNION OF INDIA UOI	October 16, 2000
Irappa Vs. Gurusiddappa and another	September 29, 2000
ISHWAR GANAPATIKYASTI Vs. GURULINGAPPA BASHETTAPPA KYASTI	June 1, 2000
IVIANIPAL PRINTERS AND PUBLISHERS LIMITED, MANIPAL Vs. WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS (PRIVATE) LIMITED, UDUPI, DAKSHINA KANNADA AND OTHERS	September 4, 2000
J ALEXANDER Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE	February 9, 2000
J S SATHYANARAYANA Vs. STATE	May 31, 2000
J SATYAPPA Vs. TUNGABHADRA GRAMIN BANK BELLARY	June 7, 2000
J SUDHAKARA SHENOY Vs. VRINDA SHENOY	September 12, 2000
J. Alexander, I.A.S. Retd. Vs. Central Bureau of Investigation	February 9, 2000
J.M. Ebrahim Vs. D. Krishnappa and others	December 6, 2000
JAHIRABI Vs. V S SIDDALINGAPPA	August 2, 2000
JAICO BROTHERS, BOMBAY AND OTHERS Vs. MANDYA NATIONAL PAPER MILLS LIMITED, BELAGOLA	July 21, 2000
JANATHA WOOD AND BOARD PRODUCTS Vs. COMMISSNER OF C EX , BANGALORE-III	January 7, 2000
Jayalakshmamma Vs. Siddalingappa	September 8, 2000
JAYAMMA Vs. K P VENKATAPPA	July 14, 2000
JAYANAGARA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA	September 13, 2000
JAYARAM Vs. STATE OF KARNATAKA AND ANOTHER	November 17, 2000
JEER VEERESH Vs. KARNATAKA STATE ROAD TRANSPORT COR	October 18, 2000
JINNAPPA PAREESH HULAKUND Vs. STATE OF KARNATAKA	June 26, 2000
JOGENDRA SINGH Vs. SURESH MANJULAPUR	December 14, 2000
JOHN B JAMES Vs. BANGALORE DEVELOPMENT AURHORITY	August 7, 2000
JYOTIBA LAXMAN PATEL Vs. STATE OF KARNATAKA	September 18, 2000
K A GRACE Vs. M S LAKSHMIPATHI NAIDU	April 10, 2000
K A GRACE Vs. M S LAKSHMIPATHI NAIDU	March 10, 2000
K CHANDRASEKHARA AJILA Vs. DISTRICT MAGISTRATE DEPUTY COMMISSIONER	November 28, 2000
K CHANNAIAH Vs. STATE OF KARNATAKA	June 12, 2000
K CHENNAKESHAVA Vs. LAKSHMAMMA	March 31, 2000
K G RAMACHANDRA GUPTA Vs. G ADINARAYANA	March 20, 2000
K GROUSE PEER Vs. REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA BANGALORE	April 13, 2000
K JATHAPPARAI Vs. STATE OF KARNATAKA	March 14, 2000
K L RAMNATH BHAT Vs. KARNATAKA POWER TRANSMISSION CORPORATION KPTC	March 20, 2000
K M SMAIAH Vs. SECRETARY GOVT OF KARNATAKA BANGALORE	February 17, 2000
K MANICKAM Vs. COD POLICE	July 18, 2000
K MANJUNATH Vs. BASAVAIAH	January 31, 2000
K MUNISWAMY Vs. K VENKATASWAMY	June 2, 2000
K N K LYENGARM Vs. VIJAYA BANK	January 28, 2000
K NARASIMHA MURTHY Vs. KARNATAKA PUBLIC SERVICE COMMISSION	February 23, 2000
K P PONNAPPA Vs. K P POOVAIAH	July 13, 2000
K RAMACHANDRA NAYAK Vs. MANGALORE PORT OLD PORT	July 26, 2000
K RAMASWAMY Vs. ASSISTANT COMMISSIONER MYSORE	November 17, 2000
K S BHAGAVAN Vs. HOUSING COMMISSIONER KARNATAKA	March 21, 2000
K S ESHWARAPPA Vs. H M CHANDRASHEKARAPPA	October 25, 2000
K S KRISHNAN Vs. S RAVICHANDRA	February 9, 2000
K S NAGALAMBIKA Vs. CORPORATION BANK VIRAJPET	January 25, 2000
K SANJAY Vs. PRINCIPAL JUDGE FAMILY COURT	December 8, 2000
K SHIVAKUMAR Vs. COMMISSIONER MANDYA CITY MUNICIPALITY	August 18, 2000
K SHIVARAM KARANTH Vs. STATE OF KARNATAKA	January 20, 2000
K. ASWATIIANARAYANA Vs. STATE OF KARNATAKA AND OTHERS	March 3, 2000
K. Jagadish Shetty and others Vs. The Karnataka State Transport Authority and others	November 27, 2000
K. Moideen Vs. Miss Aisha and others	June 26, 2000
K. Seetharam Vs. Smt. B.U. Papamma and another	February 4, 2000
K.J. Ninge Gowda Vs. Bangalore Development Authority and another	July 10, 2000
K.N.K. Iyengar Vs. Vijaya Bank and another	January 28, 2000
K.S. Liyak Ahemed Vs. The State of Karnataka and others	December 5, 2000
K.S. Nagaraja Rao Vs. Chickmagalur Zilla Panchayat and others	June 23, 2000
K.V. BADRINATH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED, BANGALORE AND ANOTHER	July 14, 2000
KAISER I HIND DEPOT Vs. G R KOTE	January 31, 2000
KALAIAH ALIAS KALINGA Vs. STATE OF KARNATAKA	July 4, 2000
KALAVATHI RATHANAKAR SATE Vs. AMBUJAMMA	April 7, 2000
KALLAPPA Vs. CHAIRMAN JAMAKHANDI CO OPERATIVE BANK LIMITED JAMAKHANDI	April 7, 2000
Kalyani Acharthy since dead by her L.Rs. Vs. Ashok Raj and others	December 5, 2000
KAMALA Vs. MANAGEMENT OF YEMMEGUNDIE ESTATE	December 5, 2000
KAMALAMMA Vs. STATE OF KARNATAKA	December 9, 2000
KANNADAPARA SANGHATANEGALA OKKUTA Vs. UNION OF INDIA	June 20, 2000
KANNAMBADI SREENIVASA IYENGARS SRI HARIHARESWARA DEVASTHANA TRUST Vs. M SOMASHEKAR	February 10, 2000
KANORIA FLEURS AND NATURALES LIMITED BANGALORE Vs. GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS	August 4, 2000
KANORIA INDUSTRIES LTD Vs. STATE OF KARNATAKA	January 6, 2000
KANTEPPA Vs. LAND TRIBUNAL BIDAR	September 5, 2000
KANTHIRAJASHEKHER KTOIYAPPA Vs. P H POOJAR	March 31, 2000
KARABASAPPA Vs. STATE OF KARNATAKA	January 17, 2000
KARANAM MALLIKARJUNA RAO Vs. EDUCATIONAL APPELLATE TRIBUNAL BELGAUM	January 4, 2000
KARIYA C. Vs. THE STATION HOUSE OFFICER BY KAVALANDE POLICE STATION	July 13, 2000
KARNATAKA BOARD OF WAKF BANGALORE Vs. STATE OF KARNATAKA	March 16, 2000
KARNATAKA ELECTRICITY BOARD Vs. M B BORAIAH	February 11, 2000
KARNATAKA ELECTRICITY BOARD Vs. BASAVVA	January 27, 2000
Karnataka Electricity Board and another Vs. Sri. M.B. Boraiah	February 11, 2000
KARNATAKA HOUSING BOARD BANGALORE Vs. YAMANUR SAB	March 29, 2000
Karnataka Power Corporation Limited and others Vs. Shaik Basha Transport and Civil Contractor, since deceased by LR	August 21, 2000
KARNATAKA STATE ACCOUNTS DEPARTMENT Vs. STATE OF KARNATAKA	July 7, 2000
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 2000
KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED, BANGALORE Vs. S.V. ENGINEERING CONSTRUCTIONS, NELLORE, ANDHRA PRADESH	September 12, 2000
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 7, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. NANJAPPA	August 7, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. BASAVARAJ	May 29, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. B B TABUSI	May 25, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. GUNDAPPA	February 4, 2000
KARNATAKA STATE ROAD TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY DAKSHINA	February 16, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NAGARAJ HATWAR	March 6, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M N CHAWAN	June 12, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOGI	June 29, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMACHANDRA	September 12, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. PAMPAREDDY	March 6, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY	March 14, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION ETC. Vs. GURUBASAPPA AND ANOTHER	November 20, 2000
KARNATAKA STATE ROAD TRANSPORT CORPORATION STAFF AND WORKERS FEDERATION BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE	March 20, 2000
KARNATAKA STATE TRANSPORT CORPORATION Vs. ARIFF HUSSAIN	November 28, 2000
KARNATAKA TRADE UNION CENTRE Vs. GOVT OF KARNATAKA	June 28, 2000
KAZIA MOHAMMAD MUZZAMMILL Vs. SUPERINTENDENT OF POLICE	November 3, 2000
KEMPARAJU Vs. STATE	August 4, 2000
KESHAV VITTAL NAIK Vs. CHANNAKESHAVA PRASAD WINES HONNAVAR DISTRICT UTTARA KANNADA	February 24, 2000
KESHAVA BHANDARY Vs. STATE OF KARNATAKA	January 28, 2000
KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF KARNATAKA	August 4, 2000
KHAMRUDDIN Vs. N TAHIR AHMED	September 5, 2000
KHANDAPPA Vs. SPECIAL LAND ACQUISITION OFFICER NAGA MANGALA TALUK MANDYA DISTRICT	February 11, 2000
KHIMIJIBHAI MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE	December 11, 2000
KIRLOSKAR BROTHERS LIMITED Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD	March 15, 2000
KORI GOWRAMMA Vs. VYSYA BANK LTD	February 25, 2000
KOTA CO OP AGRICULTURAL BANK LIMITED Vs. STATE OF KARNATAKA	July 25, 2000
KRISHNA ALIAS KRISHNAN Vs. STATE OF KARNATAKA	January 12, 2000
KRISHNAMURTHY Vs. STATE	May 29, 2000
KRISHNAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	July 19, 2000
KRISHNAPPA Vs. P VENKATANARAYANA	March 15, 2000
Krishnappa Vs. Rajanna and another	September 6, 2000
Krishnappa Karad since dead by LRs. Vs. Sri. Hanumanthappa Karad and others	November 21, 2000
KRISHNI SHEDTHI ALIAS KITTI SHEDTHI Vs. GANGU PUJARTHI (DEAD) BY L.RS AND OTHERS	October 18, 2000
KUMBALGUNTE GOWRAMMA Vs. KUMBALAGUNTE DODDA VEERANNA	August 10, 2000
KUNAF DUTTA MATHUR Vs. STATE OF KARNATAKA	January 1, 2000
L SHANKAREGOUDA Vs. KARNATAKA POWER TRANSMISSION CORPORATION	October 13, 2000
L SOHANRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 3, 2000
L SOHANRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 11, 2000
L SRIDHAR Vs. UNION OF INDIA	July 4, 2000
L. Soranraj and others Vs. Dy. Commissioner of Income Tax and another	August 3, 2000
LACHAWWA Vs. PANDAPPA HANAMAPPA SHIRAGAVI	February 16, 2000
LAGAMANNA GANGAPPA SAFAGERE Vs. LAXMAN	September 5, 2000
LAHARI RECORDING COMPANY PRIVATE LIMITED Vs. SOURABH MARKETING AND AGENCIES PRIVATE	February 8, 2000
LAKSHMAMMA Vs. KAMALAMMA	September 5, 2000
Lakshmamma and another Vs. Venugopal and others	September 5, 2000
LAKSHMI RAMAN MALU Vs. VENKATAMMA	June 8, 2000
LAKSHMI SHARAN Vs. ANURAG SHARAN	October 13, 2000
LAKSHMINARAYANA N Vs. MANAGEMENT OF LOKA SHIKSHANA TRUST	August 16, 2000
LALITHA NAGAPPA NAIK Vs. DEPUTY COMMISSIONER KARWAR UTTARA	June 14, 2000
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. SHARADA SARASWATHI	September 28, 2000
LAWRENCE FERNANDES Vs. KARNATAKA STATE LEGAL SERVICE AUTHORITY	May 23, 2000
LAXMAN AND ANOTHER Vs. STATE OF KARNATAKA	July 21, 2000
Laxman Channappa Divate and others Vs. The State of Karnataka	June 21, 2000
M ACHUTAN Vs. CARMIN LEENA NORONHA	September 25, 2000
M B HONNAPPA Vs. STATE OF KARNATAKA	June 7, 2000
M B PONNAPPA Vs. STATE OF KARNATAKA	April 4, 2000
M C CHARATI Vs. PERSONNEL MANAGER AND DISCIPLINARY AUTHORITY SYNDICATE BANK	August 30, 2000
M G ESWARA RAO Vs. RABIYABI	January 31, 2000
M GOPALAKRISHNAN Vs. CANARA BANK	March 24, 2000
M JAGANNATHAN Vs. LABOUR OFFICER DIVISION BANGALORE	July 24, 2000
M K PURUSHOTTAM Vs. MAILAMMA	September 5, 2000
M K SHYAM SUDHIR Vs. UDDAPANDA BOPAIAH	July 17, 2000
M KATAPPA Vs. STATE OF KARNATAKA	November 20, 2000
M KUTTUPPAN Vs. K P RADHA	July 28, 2000
M MANJUNATH Vs. STATE OF KARNATAKA	March 2, 2000
M NARAYANA Vs. STATE OF KARNATAKA	January 7, 2000
M P KESHAVA MURTHY Vs. A NARAYANASWAMY	October 13, 2000
M R MANJUNATH Vs. CHAIRMAN BANGALORE PARA MEDICAL COLLEGE BANGALORE	August 16, 2000
M RANGASWAMAIAH Vs. R SHETTAPPA	May 30, 2000
M S KRISHNAPPA CHAIRMAN VOJAYA COMMERCIAL CREDIT LTD Vs. CAPT MADAPPA M A	September 29, 2000
M S MAHADEVAPRASAD Vs. MAHADEVAIAH	February 17, 2000
M S NARAYANA RAO Vs. S K PUNDAREEKA	March 8, 2000
M S POORNIMA Vs. LAKSHMANA TIRAKAPPA HUNSHIKATTI	November 3, 2000
M SANTHAMMA Vs. JOINT DIRECTOR OF LAND RECORDS MYSORE	August 1, 2000
M SRINIVASA REDDY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES FOR KARNATAKA BANGALORE	March 22, 2000
M V NATH CHAIRMAN AND M D JOJA CHEMICALS P LTD Vs. STATE OF KARNATAKA	August 4, 2000
M V VENKATAPPA Vs. STATE	February 29, 2000
M. Ashok Kumar Shetty Vs. Sri. Prabhath Kamal	December 5, 2000
M. Jagannathan and another Vs. The Labour Officer, Division I	July 24, 2000
M. Jayaram since deceased by L.Rs. Vs. The Management of Karnataka State Road Transport Corporation	November 23, 2000
M. Katappa and others Vs. The State of Karnataka and others	November 20, 2000
M. Mohan Nayak Vs. M.S. Ibrahim and another	January 28, 2000
M. NANJUNDAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 27, 2000
M. Puttabasappa and another Vs. Smt. Pachiammal and another	September 6, 2000
M. Shivaprakash Vs. The Karnataka Power Transmission Corporation Limited and another	November 14, 2000
M. Srinivas and others Vs. State of Karnataka and others	December 6, 2000
M.D. Mahadev Vs. Mariyappa since deceased by his LRs. and another	November 22, 2000
M.N. Mastansab Vs. Abdul Wahabsab	June 12, 2000
M.R. Maheshwarappa Vs. State of Karnataka by the Secretary, Co-operation Department, and others	August 22, 2000
M.V. KRISHNAMURTHY Vs. SRINIVASU AND ANOTHER	March 9, 2000
MAHADEV MALLAPPA KARIGANNAWAR Vs. UMADEVI	April 13, 2000
MAHADEVI Vs. KARNATAKA POWER TRANSMISSION CORPORATION	July 7, 2000
MAHALAKSHMI Vs. DEPUTY COMMISSIONER BELLARY DISTRICT BELLARY	August 2, 2000
MAHESH Vs. STATE OF KARNATAKA	July 6, 2000
MAHESHA Vs. STATE OF KARNATAKA	April 12, 2000
MAHILA SHAKTHI CO OPERATIVE BANK LTD Vs. STATE OF KARNATAKA	December 13, 2000
MAIRIYAMMA Vs. STATE OF KARNATAKA	June 7, 2000
MAJLIS E MILLIA DARGAH E HAZRATH SHAMSUDDIN AULIYA TRUST BANGARPET Vs. STATE OF KARNATAKA	March 16, 2000
MALINI MURLIDHARAN NAIR Vs. GEETHA TRANSPORT CO	September 12, 2000
MALLAPPA Vs. YAMANAYYA	February 4, 2000
MALLAPPA NILAPPA SANKUNATTI Vs. RAMACHANDRA NARU CHAVAN alias SANADI	February 10, 2000
Mallayya Kadayya Kambi since deceased by his LRs and others Vs. Shripad Yallappa Pawar since deceased by his LRs	August 29, 2000
MALLIKARJUNA Vs. STATE OF KARNATAKA	August 21, 2000
MANAGEMENT OF BPL LIMITED BANGALORE Vs. BINDUR	July 3, 2000
MANAGEMENT OF KABNATAKA ROAD TRANSPORT CORPORATION Vs. M B RAMAKRISHNA	November 30, 2000
MANAGEMENT OF KSRTC Vs. K KEMPAIAH	March 31, 2000
MANAGEMENT OF NETTUR TECHNICAL TRAINING FOUNDATION BANGALORE Vs. S MURALIKRISHNA	May 26, 2000
MANAGEMENT OF VOKKALIGARA SANGHA Vs. B BOMMAIAH	February 18, 2000
MANAGEMENT SHREE DOODHAGANGA KRISHNA SAHAKARI SAKKARE KARKHANA Vs. T P PUDALE	September 12, 2000
MANAGING DIRECTOR BHARATH GOLD MINES Vs. SUNDARESHAN	June 1, 2000
MANAGING DIRECTOR K S R T C Vs. GOPALAPPA AMARAPPA SALIMANI	March 15, 2000
MANAGING DIRECTOR K S R T CORPORATION Vs. K T JAYARAM	November 23, 2000
MANAGING DIRECTOR VISVESVARAIAH IRON AND STEEL LIMITED BHANDRAVATHI Vs. T RAMACHANDRA	December 8, 2000
MANAGING DIRECTOR, M/S. LAKANPAL NATIONAL LTD Vs. K.M. KONDAPPA	December 14, 2000
MANAPPA Vs. YELLAMMA	September 20, 2000
MANGALORE CHEMICALS AND FERTILISERS LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	July 20, 2000
Mangalore Ganesh Beedi Works Vs. The Corporation of the City of Mangalore	September 5, 2000
Mani Motor Driving School Vs. The Commissioner for Transport and another	August 21, 2000
MANJUNATH R. AND OTHERS Vs. DODDABYLAKHANA HOUSE BUILDING CO	October 18, 2000
MANOJ KUMAR KOLLA Vs. GULBURGA UNIVERSITY AND OTHERS	July 27, 2000
MANU SAB Vs. UNITED INDIA INSURANCE CO LTD	March 25, 2000
MAQBOOL PASHA HUSSENI BAIG Vs. UNION OF INDIA	January 28, 2000
Maratt Polymers (Private) Limited Vs. Union of India (UOI) and others	December 14, 2000
Marigowda by L.Rs. and others Vs. Ningamma by L.Rs. and others	November 27, 2000
Mariswamaiah Vs. Muniyamma and others	September 13, 2000
MARULAMMA Vs. G LAKSHMAPA NAIKA	March 3, 2000
MARUTHI YAMANAPPA DANOJI Vs. STATE OF KARNATAKA	August 31, 2000
MATADABASAIAH Vs. GOWDARA NANJAPPA	March 6, 2000
MEDICAL SUPERINTENDENT SCHOOL OF NURSING BANGALORE Vs. ASSISTANT LABOUR COMMISSIONER	August 4, 2000
MEER NAZIMUDDIN Vs. HARINARAYAN	August 4, 2000
MEERA ARYA Vs. LEELA NAGRAJ	January 17, 2000
MEGHASHYAM BHAT Vs. SEETHARAMJOIS	May 26, 2000
MGMT OF CIPLA LIMITED Vs. CIPLA KARMIKARA SANGHA	February 2, 2000
MGMT OF K S R T C Vs. K SRINIVASA MURTHY	March 8, 2000
MGMT OF V I S L Vs. B VEERANNA GOWDA PATIL	June 27, 2000
MGMT OF WELCOMEGROUP WINDSOR Vs. M S SUBBAIAH	September 5, 2000
MITTAL INVESTMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I	February 11, 2000
MODIN KUTTY Vs. HAZEL FERNANDAS	June 30, 2000
MODINSAHEB PEERSAHEB PEERZADE Vs. MEERABI	September 5, 2000
MOHAMMAD KAMIL SINDGIKAR Vs. DIVISIONAL CONTROLLER NWKRTC BIJAPUR	April 10, 2000
MOHAMMED ALI JANGUMIYA MANIYAR Vs. TANZEEM COMMITTEE MECCA MASJID BELGAUM	June 21, 2000
MOHAMMED MIRAJUDDIN Vs. ALA IQBAL	February 4, 2000
MOHAN PAVATE Vs. MGMT OF MALAPRABH GRAMEENA BANK	March 24, 2000
MOHANDAS N HEGDE Vs. STATE OF KARNATAKA	February 23, 2000
Mohinuddin Vs. The Managing Director, K.S.R.T.C and another	October 19, 2000
Molly Vs. Jacob Mannual	December 4, 2000
MOOLCHAND PRAKASHCHAND Vs. C M SINGARAJU	June 21, 2000
MOTOR INDUSTRIES CO LTD Vs. REGIONAL P F COMMISIONER	September 13, 2000
MUDDIAH Vs. CHOWDAIAH	June 30, 2000
MULKY CO-OPERATIVE SERVICE BANK LIMITED MULKY POST MANGALORE TALUK Vs. KRISHNAPPA T KOTIAN	June 27, 2000
MUNASWAR HUSSAIN Vs. KARNATAKA STATE ROAD TRANSPORT COPORATION	November 14, 2000
MUNICIPAL TEACHERS TRAINING INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	November 22, 2000
MUNIGA ALIAS ABBAIAH Vs. MUNIRAJA	March 8, 2000
MUNIVENKATAMMA Vs. RAMAIAH	September 15, 2000
MUNIYAPPA AND ANOTHER Vs. K.G. KODANDARAMA AND ANOTHER	August 22, 2000
MUTHANNA Vs. K M APPAIAH	June 2, 2000
MYSORE CONSTRUCTION COMPANY Vs. KARNATAKA POWER CORPORATION LIMITED	March 24, 2000
MYSORE KIRLOSKAR MAZDOOR SANGH Vs. MANAGEMENT OF MYSORE KIRLOSKAR LIMITED	June 2, 2000
MYSORE WINE PRODUCTS AND ALLIED CO LTD Vs. P O INDL TRIBUNAL	December 14, 2000
N G NARAYANASWAMY Vs. VIJAYANAND ROADLINES LIMITED	September 22, 2000
N GANESH Vs. STATE OF KARNATAKA	April 13, 2000
N P PONNAPPA Vs. STATE OF KARNATAKA	August 11, 2000
N SARASWATHI Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	May 24, 2000
N VEERABHADRAPPA Vs. SHIVAMMA	November 20, 2000
N. Chandrashekar Vs. Mrs. Papamma	June 30, 2000
N. Renuka Vs. Director of Medical Education and others	December 11, 2000
N.A. Ramakrishna Vs. Sri. K.N. Panduranga Setty and others	June 12, 2000
N.C.N. RAJU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	November 22, 2000
N.R. NARAYANA SWAMY Vs. THE BANGALORE MAHANAGARA PALIKE AND OTHERS	August 8, 2000
NABISAHEB DASTAGIRSAHEB MULLA Vs. DEELIP BABAN	July 3, 2000
NAGANATH Vs. COMMON CADRE COMMITTEE BIDAR	September 26, 2000
NAGARAJ MALLAPPA NYAMATI Vs. CHANDRAKANT A BASA6ADKAR	June 12, 2000
NAGARATHNAMMA Vs. VENKATALAKSHMAMMA	January 3, 2000
NAGENDRAPPA Vs. RANGANNA	December 15, 2000
NAGOOR MOHAMED FAROOQ Vs. MAVADA ROASHAN JAHAN	August 7, 2000
NALINIKANT Vs. RAMACHARYA BUKLI	January 14, 2000
NANDAN Vs. STATE OF KARNATAKA	July 28, 2000
NANDITA S KUMAR Vs. STATE OF KARNATAKA	July 19, 2000
Nandita S. Kumar Vs. The State of Karnataka and another	July 19, 2000
Nanjunda Naik Vs. State of Karnataka and others	November 10, 2000
NANJUNDAIAH (DEAD) BY L.RS Vs. HONNAMMA AND OTHERS	July 27, 2000
Narasimha Gajanna Ankolekar Vs. The Deputy Commissioner, Karwar District and others	February 23, 2000
NARASIMHA VASUDEVA MAHALE Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION KARWAR	September 13, 2000
NARAYANA Vs. H R MOHANKUMAR	April 13, 2000
Nataraj and others Vs. State of Karnataka and others	December 14, 2000
NATARAJAN Vs. D. RAJENDRAN	December 11, 2000
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. JACHANI RASTRIYA SEVA PEETHA	October 9, 2000
NATIONAL INSURANCE CO LTD Vs. KRISHNAPPA	September 19, 2000
NATIONAL INSURANCE CO., CHITRADURGA Vs. A. GOPALA REDDY	December 4, 2000
NAVODAYA VIDYALAYA Vs. K R HEMAVATHY	July 10, 2000
NEELASING SHARNAPPA HAJERI Vs. STATE OF KARNATAKA	June 28, 2000
NETRAVATTI VENKATESH Vs. STATE OF KARNATAKA	July 25, 2000
NEW INDIA ASSURANCE CO LTD Vs. G R RADHAMANI	July 13, 2000
NEW INDIA ASSURANCE CO LTD Vs. B V PARAMESH	June 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. RACHAIAH BASAIAH GANACHARI	March 24, 2000
NEW INDIA ASSURANCE CO LTD Vs. RUBAI RASOOLASAB DESAI	March 7, 2000
NEW INDIA ASSURANCE CO LTD Vs. MEMBER M A C T UDUPI	November 3, 2000
New India Assurance Company Limited Vs. Rachalah Basaiah Ganachari and another	March 24, 2000
NILAKANTARAO NADIG Vs. CANARA BANK SORAB	February 11, 2000
Nimbana Gowda Vs. Appa Saheb and others	December 5, 2000
NINGANAGOWDA Vs. SHANTAVVA	June 24, 2000
NINGE GOWDA Vs. REGIONAL TRANSPORT OFFICER AND THE REGISTERING AUTHORITY MYSORE	June 12, 2000
NOBLE PLASTIC INDUSTRY BANGALORE Vs. KARNATAKA POWER TRANSMISSION CORPORATION	June 30, 2000
NOORSAB ALIAS NOOR AHMED S O KUTHUBUDDIN THABBAL Vs. STATE OF KARNATAKA	September 12, 2000
NORTH WEST KARANATAKA ROAD TRANS CORPN Vs. H B NADIGER	August 28, 2000
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. S S POLESHI	July 17, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S D GHATAGE	December 4, 2000
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. S J FERNANDES	November 22, 2000
ORIENAL INSURANCE CO LTD Vs. HUSENSAB GOUSUSAB TALIKAORTI	October 25, 2000
ORIENTAL INSURANCE CO LTD Vs. K BUDEN SAB	October 20, 2000
ORIENTAL INSURANCE CO LTD Vs. ABDUL SAB	June 14, 2000
ORIENTAL INSURANCE CO LTD Vs. NINGACHARI	February 23, 2000
Oriental Insurance Co. Limited Vs. Sri. Ningachari and others	February 23, 2000
ORIENTAL ISURANCE CO LTD Vs. RATHNAMMA	January 10, 2000
P ASWATHAMMA Vs. HOTEL SATHYAPRAKASH BANGALORE	April 13, 2000
P B DESHPANDE Vs. C R LOKESH REDDY	July 19, 2000
P B NAWAS KHAN Vs. DIRECTORATE OF REVENUE INTELLIGENCE	June 7, 2000
P C SREERAM Vs. STATE OF KARNATAKA	July 11, 2000
P HANUMANTHAIAH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES	March 24, 2000
P HARI SHARMA Vs. P VAIKUNTA SHENOY COMPANY BUNDER	March 25, 2000
P M HANASI Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE	January 20, 2000
P MALLESH SENIOR DIVISIONAL MANAGER Vs. INDIAN OIL COPORATION LTD	December 15, 2000
P RAMALINGAM Vs. Y B SANNAIAH	January 5, 2000
P SABITHA PAI Vs. STATE OF KARNATAKA	March 8, 2000
P VENKATESHWARA RAO and CO Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES	January 20, 2000
P. Amarnatha Shetty Vs. Vishweshwara Bhat and others	June 13, 2000
P. Dhanalakshmi and others Vs. The Land Tribunal and others	December 14, 2000
P. Mallesh Vs. The Senior Divisional Manager, Indian Oil Corporation Limited and others	December 15, 2000
P. Venkateshwara Rao and Co. Vs. Additional Commissioner of Commercial Taxes	January 20, 2000
P.A. Nagaraja Guptha Vs. S. Subramanyan and another	April 6, 2000
P.S.G. Krishnan Vs. Smt. Jyothi Narayan Das and others	December 7, 2000
P.T. RAMASAPALYA AND OTHERS Vs. KARNATAKA REGIONAL ENGINEERING COLLEGE SOCIETY, SURATKAL, MANGALORE AND OTHERS	July 11, 2000
PADMINI PRODUCTS Vs. E S I CORPN	January 11, 2000
Pan Office Systems Private Limited Vs. Blow Plast Limited	January 28, 2000
PAN OFFICE SYSTEMS PVT LTD Vs. BLOW PLAST LTD	January 28, 2000
PANCHAYYA Vs. MALLAYYA	June 27, 2000
PARAMASHIVAIAH Vs. STATE OF KARNATAKA	April 3, 2000
PARAMESHWAR TIMMAYYA HEGDE Vs. VENKATARAMAN MANJAPPA HEGDE	July 26, 2000
PARAMESHWARAPPA Vs. STATE OF KARNATAKA	November 6, 2000
Paramjit Singh Vs. S. Ramakrishnan and another	March 16, 2000
PARAVATAGOUDA Vs. REVANASHIDDAYYA	June 12, 2000
PARMJIT SINGH Vs. UNION OF INDIA AND OTHERS	June 9, 2000
Parvatamma Vs. Anjanappa and others	July 12, 2000
PARVATHAMMA Vs. C SUBRAMANYAM	February 22, 2000
PARVATHAMMA Vs. KALAMMA	February 11, 2000
PATEL ROADWAYS Vs. MANISH CHHOTALAL THAKKAR	August 4, 2000
People Charity Fund and another Vs. Bajaj Electrical Limited	December 14, 2000
People for Animals Vs. The State of Karnataka and others	November 29, 2000
PETER J R PRABHU Vs. ASST COMMISSIONER OF COMMERCIAL TAXES	July 13, 2000
PRABHAKAR GOGI Vs. REGIONAL TRANSPORT AUTHORITY SHIMOGA	April 12, 2000
PRABHAKARA SHETTY Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION	January 17, 2000
PRABHU ALIAS H C PRABHAKARA Vs. STATE OF KARNATAKA	September 5, 2000
PRAKASH Vs. AKKAMAHADEVI	July 17, 2000
PRAKASH Vs. SUPERINTENDING ENGINEER ELECTRICAL	March 31, 2000
PRASANNA AND COMPANY BANGALORE Vs. PRASANNA KUMAR	March 16, 2000
PRESIDENT CEMENT CORPORATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT GULBARGA	October 16, 2000
PROF. A.H. M. SIDDALINGAIAH Vs. STATE OF KARNATAKA AND ANOTHER	June 30, 2000
PRUTHVI EDUCATIONAL TRUST BANGALORE Vs. BAR COUNCIL OF INDIA NEW DELHI	August 28, 2000
PULAKESHI POWER CO PRIVATE LIMITED Vs. STATE OF KARNATAKA	January 11, 2000
PUSHPA SHEDTHL Vs. P DEVADAS SHETTY	November 8, 2000
Puttalakshmamma Vs. The State of Karnataka and others	September 18, 2000
PUTTANNA Vs. LAKSHMANA	January 21, 2000
PUTTATHAYAMMA Vs. E S I CORPN	March 23, 2000
R A BALAKRISHNA Vs. KARNATAKA STATE TRANSPORT APPELLATE	August 21, 2000
R GURUSWAMY Vs. BALAJI COTTON INDUSTRIES HALAKUNDI BELLARY DISTRICT	January 12, 2000
R L PINTO Vs. F F MENZES	December 6, 2000
R LATHA Vs. T MADIYAL COMMISSIONER OF POLICE BANGALORE CITY	April 29, 2000
R MAHESHWARI Vs. KARNATAKA STATE TRANSPORT AUTHORITY	April 13, 2000
R P F COMMR Vs. K F P CORPN LTD	January 5, 2000
R S EXPORTS Vs. STATE OF KARNATAKA	February 4, 2000
R THIMMAYYA SHETTY Vs. VASANTH RAJ	September 11, 2000
R VENKATESH Vs. P SARAVANAN	July 12, 2000
R. GURUSHANTHAPPA Vs. SRI THARALABALU JAGADGURU EDUCATION SOCIETY(R), AND OTHERS	July 25, 2000
R. NARASIMHAIAH Vs. SMT. SAKAMMANAMMA AND ANOTHER	August 7, 2000
R. Prakash and others Vs. Ramesh Kumar Jain and another	December 1, 2000
R. RANJITH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL, BANGALORE AND OTHERS	February 10, 2000
RAFEEK HUSENSAB KORTI Vs. STATE OF KARNATAKA	January 21, 2000
Raghunath Bharamanath Patil Vs. Smt. Monakka Raghunath Patil	July 17, 2000
RAILWAYMENS CREDIT CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. ESTATE OFFICER SOUTHERN RAILWAY	March 21, 2000
RAJA ENTERPRISES Vs. STATE OF KARNATAKA	December 1, 2000
RAJAGOPAL GANGADHAR SAJEKAN Vs. HIGH COURT OF KARNATAKA BANGALORE	February 11, 2000
RAJASHREE CEMENT LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	May 29, 2000
Rajeshwari Vs. Shri Suryakant	November 20, 2000
RAJESHWARI S. SHENDE Vs. SURYAKANT S. SHENDE	November 20, 2000
RAMACHANDRA APPAYYA KHOT Vs. STATE OF KARNATAKA	June 8, 2000
RAMACHANDRA DESHPANDE Vs. LAXMANA RAO KULKARNI	May 25, 2000
RAMACHANDRA LAXMAN DODDAMANI Vs. TILAKARAJ BHAKTAVARMAL MAHAJANSHET	January 17, 2000
RAMACHANDRA NAYAK AND SONS, MANGALORE AND OTHERS Vs. MANGALORE PORT (OLD PORT), MANGALORE AND OTHERS	July 26, 2000
Ramachandra Pai and others Vs. The State of Karnataka and others	July 5, 2000
RAMAKKA Vs. BANGALORE MAHANAGARA PALIKE	October 13, 2000
RAMAKRISHNA AITHALA Vs. BHAGISHETTIGARTHY	January 25, 2000
RAMAKRISHNA GOWDA Vs. CHAIRMAN ZEE TELEVISION NEW DELHI	March 24, 2000
RAMAKRISHNA UDUPA Vs. SUBHADRAMMA	July 28, 2000
RAMAKRISHNAIAH Vs. PRESIDENT VEERASHAIVA MUTT EDUCATION	June 2, 2000
RAMALINGAPPA Vs. NOORSAB	March 31, 2000
RAMAPPA LACHCHAPPA LAMANI Vs. STATE OF KARNATAKA	May 29, 2000
RAMESH NAIK Vs. STATE OF KARNATAKA	July 13, 2000
RAMESH SINGH CHOUHAN THAKUR Vs. STATE	March 9, 2000
Ramesh Srinivasa Jannu Vs. Sri. Srinivas Vittoba Jannu since deceased by LRs. and others	September 5, 2000
Rampuram Holiday Resorts Limited Vs. The State of Karnataka and others	November 29, 2000
RANAPPA AND OTHERS Vs. GRAMA PANCHAYAT, MANTUR, BAGALKOT AND OTHERS	September 29, 2000
RAO SAHEB Vs. STATE OF KARNATAKA	December 13, 2000
RASOOL SHERIFF Vs. BANGALORE DEVELOPMENT AUTHORITY	February 9, 2000
Rathanamma Vs. R. Jayaram and others	January 20, 2000
Ratnakar Dattatreya Shetwal Vs. Sri. Krishna Traders and others	October 16, 2000
Ravi Vs. State of Karnataka	April 3, 2000
RAZIYA MAHABOOB PATEL Vs. RAJESAB HASAN	September 8, 2000
REDDIVARA NARAMMA Vs. STATE OF KARNATAKA	March 31, 2000
REMIDEX PHARAMACEUTICALS PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA	March 29, 2000
Renuka Shankar and another Vs. Sri. Shankar Narsingh Warute	June 9, 2000
RITA MENEZES Vs. MANGALORE CORPORATION	January 14, 2000
RIYAZ AHMED Vs. COMMISSIONER BANGALORE CITY CORPORATION	August 31, 2000
ROSAMMA Vs. B.V. RAMACHANDRAPPA	April 12, 2000
RUDRAPPA Vs. STATE OF KARNATAKA	January 28, 2000
RUKMAYYA GOWDA Vs. SUBBANNA GOWDA	February 20, 2000
Rukmayya Gowda and others Vs. Subbanna Gowda and others	February 10, 2000
S A ASWATHANARAYANA Vs. RETURNING OFFICER	February 21, 2000
S D NAGARAJ Vs. STATE OF KARNATAKA	November 21, 2000
S DEVADIGA Vs. PRESIDING OFFICER	November 15, 2000
S H ABBAS Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	June 19, 2000
S INDUDHARA Vs. STATE OF KARNATAKA	May 25, 2000
S JYOTHI Vs. N MARIYAMMA	June 1, 2000
S K RAMA REDDY Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES HARAPANAHALLI	February 29, 2000
S K RAVI SHANKAR Vs. STATE OF KARNATAKA	January 13, 2000
S M SUBRAMANI Vs. GOVERNMENT OF INDIA	May 7, 2000
S MAHADEVAIAH Vs. SECRETARY DEPT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ	January 31, 2000
S MANJUNATH Vs. L SURESH	August 24, 2000
S P THIRUMALA RAO Vs. UNION OF INDIA	November 29, 2000
S PARVATHI Vs. R PANDURANGASETTY	July 25, 2000
S PUTTA SWAMY Vs. MUNICIPALITY MANDYA	August 14, 2000
S RUDRAPPA Vs. SECRETARY THE MYSORE MERCHANTS CO OPERATIVE BANK LTD	June 23, 2000
S RUDRAPPA Vs. PARVATHAMMA	March 31, 2000
S SHYLAJA Vs. STATE OF KARNATAKA	April 13, 2000
S SURYANARAYANA RAO Vs. STATE OF KARNATAKA	January 4, 2000
S. Manjunath Vs. Sri. L. Suresh	August 24, 2000
S. NITHYANANDA Vs. THE BHARATH GOLD NUNES LIMITED, K.G.F. AND ANOTHER	July 20, 2000
S. Raman since dead by L.Rs. Vs. Sri. K.M. Ramaih and others	March 21, 2000
S.A. SYED AND OTHERS Vs. CORPORATION OF THE CITY OF BANGALORE	March 3, 2000
S.G. Koragar Vs. The Managing Director, Karnataka State Road Transport Corporation and another	August 23, 2000
Sadananda Shetty Vs. The Deputy Commissioner	May 31, 2000
SAIBANNA Vs. ASSISTANT COMMISSIONER AND LAND	March 16, 2000
SANGAPPA Vs. NAGAMMA (DECEASED) BY L.RS	September 14, 2000
SANGRAMAPPA Vs. SHANKARAPPA	July 25, 2000
SANJEEVINI ANANDA AWATE Vs. MANAGING DIRECTOR HIRANYAKESHI SAHAKARA SAKKARE KARKHANE	September 26, 2000
SANNA ADIKE BELEGARARA RECREATION ASSOCIATION Vs. STATE OF KARNATAKA	November 16, 2000
SANNE GOWDA GOPALA Vs. STATE	July 5, 2000
SAQLAIN SHIVANI Vs. STATE OF KARNATAKA	November 9, 2000
SAROJ Vs. MAHALINGAPPA	July 25, 2000
SATHISH NAYAK Vs. REGIONAL TRANSPORT AUTHORITY	December 7, 2000
SAVIN KUMAR SHETTY Vs. VITTAL ANCHAN	March 21, 2000
SAVIN KUMAR SHETTY Vs. VITTAL ANCHAN	March 2, 2000
SECRETARY TO THE GOVERNMENT OF KARNATAKA Vs. C ABDULLA	July 17, 2000
SENAPATHY SYNAMS INSULATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 24, 2000
SEVALAL LAMBANI HITAVARDHAK SANGH, HUBLI Vs. STATE OF KARNATAKA AND OTHERS	July 14, 2000
Shabeer Vs. Rathan Singh and others	November 28, 2000
SHAKUNTALA Vs. VIRUPANNA S	November 7, 2000
Shakuntala Gupta Vs. G. Saranappa	September 5, 2000
SHAMBUGOWDA Vs. STATE OF KARNATAKA	July 14, 2000
SHANKAR Vs. ASSISTANT EXECUTIVE ENGINEER G R B C	March 6, 2000
SHANKAR Vs. MADHUKAR BANDOPANT KULKARNI	January 31, 2000
SHANKAR GURULINGAPPA GOPASHETTY Vs. STATE OF KARNATAKA	June 28, 2000
SHANKAREPPA MAJOR Vs. THUNGABHADRA GRAMEENA BANK MUDAGAL	March 6, 2000
SHANMUKHAYYA Vs. DIVISION CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION KOPPAL DIVISION KOPPAL DISTRICT	March 30, 2000
Shantabai Vs. Premalabai and others	November 29, 2000
SHANTHAKUMAR Vs. CITY MUNICIPAL COUNCIL CHICKMAGALUR	August 25, 2000
SHANTHAPPA ALIAS THATAPPA Vs. BUDDAMMA alias LAKSHMAMMA	September 5, 2000
SHARAD V SAMPAT Vs. KARNATAKA STATE FINANCIAL CORPORATION	September 5, 2000
Sharanappa Vs. The Special Land Acquisition Officer, Upper Krishna Project	March 1, 2000
Sharitha P. Bhandary Vs. Smt. Vanaja Heggadthi and others	November 16, 2000
SHASHI ALIAS SHASHIDHARAN Vs. STATE OF KARNATAKA	August 28, 2000
SHEKHAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION	June 22, 2000
SHEKHAPPA BASAVANNEPPA HALASUR Vs. STATE OF KARNATAKA	July 28, 2000
Shevire Cashews Vs. Agricultural Produce Market Committee	November 9, 2000
SHIVAJI RAO M POAL Vs. M Y GHORPADE	November 28, 2000
SHIVALINGAPPA Vs. MGMT OF MINERVA MILLS	November 21, 2000
SHIVANAGOUDA Vs. REGIONAL TRANSPORT AUTHORITY GADAG REGION GADAG	June 5, 2000
SHIVAPUTRAPPA Vs. SUBHAS JOSHI	September 5, 2000
SHIVARAJ KUDAMBLE Vs. KARNATAKA ELECTRICITY BOARD	November 3, 2000
Shivashankar Somalingappa Malagali Vs. Malagi Shivaputrappa Chanabasappa and others	August 18, 2000
Shivsharnappa and others Vs. The Special Land Acquisition Officer for Minor Irrigation Projects	April 13, 2000
SHLVSHARNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	April 13, 2000
Shobha Vs. N. Srinivasa	August 7, 2000
SHRI MULKI VENKATARAMANA TEMPLE, MULKI, MANGALORE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 10, 2000
SHRINIVAS Vs. VENKATESH	September 26, 2000
Shyam Prasad Vs. Agricultural Produce Market Committee	August 28, 2000
Siddanaika Vs. The State of Karnataka and others	November 3, 2000
SIDDARAMAPPA MURGAPPA KUDAGI Vs. STATE OF KARNATAKA	January 19, 2000
Sidde Gowda Vs. The State of Karnataka and others	December 8, 2000
SIDDESHA Vs. STATE	September 7, 2000
SIDDHARTHA MEDICAL COLLEGE STUDENTS PARENTS ASSOCIATION Vs. UNION OF INDIA	February 28, 2000
SMT. AZEEZ KHAN NAZ Vs. PAPER TOWN HIGH SCHOOL, BHADRAVATHI & OTHERS	June 9, 2000
SMT. C.N. JAYANTHI Vs. CHAIRMAN AND MANAGING DIRECTOR, MYSORE PAPER MILLS LIMITED, BANGALORE AND ANOTHER	October 10, 2000
SMT. D.M. JAYAMMA Vs. SMT. MUNIYAMMA AND OTHERS	July 6, 2000
SMT. G.P. LAKSHMI AND ANOTHER Vs. SMT. T.B. RAJAMMA (DECEASED) BY L.RS	June 7, 2000
SMT. HAJARABI Vs. RAFT ALIAS RAFIKODDIN AND OTHERS	March 10, 2000
SMT. K.S. RADHAMANI AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LIMITED, BHADRAVATHI AND ANOTHER	September 20, 2000
SNEHA Vs. NATIONAL INSURANCE CO LTD	February 17, 2000
SOUBHAGYA Vs. CHIEF SECRETARY STATE OF KARNATAKA	August 14, 2000
SOUDAGAR I.S. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	August 31, 2000
SOWRABHA V BESUR Vs. KARNATAKA PRE UNIVERSITY BOARD BANGALORE	October 10, 2000
SPECIAL LAND ACQUISITION OFFICER Vs. RAYANAGOUDA	February 10, 2000
Special Land Acquisition Officer Vs. Kallayya Rudrayya Ankalagi	July 21, 2000
SPECIAL LAND ACQUISITION OFFICER KARNATAKA Vs. GADDADAVANU	July 12, 2000
SPECIAL LAND ACQUISITION OFFICER RAMDURG Vs. PARAYYA HAMPAYYA BADASURMATH	January 13, 2000
Sports Authority of India Vs. Private Eye Investigation Security Services	November 17, 2000
SRIDEVI Vs. MASTAK AHAMAD	July 25, 2000
SRIDHAR G JINGADE ALIAS S G JINGADE Vs. SATYAVATHI	January 21, 2000
SRINIVASA THANTHRI Vs. STATE OF KARNATAKA	March 7, 2000
STATE Vs. RAMU THALAPPA KAMBLE	March 14, 2000
STATE Vs. PRABHAKAR	March 31, 2000
STATE Vs. NAGARAJA	April 4, 2000
STATE Vs. SIDDARAJU	March 24, 2000
STATE Vs. ABDUL AZIZ MIYAN	February 8, 2000
STATE Vs. TULASIDARAN	February 2, 2000
STATE Vs. MADESHA	February 7, 2000
STATE Vs. MAHALINGU	August 30, 2000
STATE Vs. MOTA ALIAS MOTTA S O MADIAH	August 25, 2000
STATE Vs. APPAJIGOWDA	April 13, 2000
STATE Vs. MOHAMMAD YUSUF	September 14, 2000
STATE Vs. K.S. GOPA KUMAR	October 19, 2000
STATE BY POLICE INSPECTOR, BUREAU OF INVESTIGATION, KARNATAKA LOKAYUKTHA, CITY DIVISION, BAN GALORE Vs. H. MANJUNATHA	January 27, 2000
State by Police Inspector, Karnataka Lokayuktha Vs. M. Nanjunda	September 14, 2000
State of Karnataka Vs. Devappa alias Devendrappa Hullappa Barker and another	October 11, 2000
State of Karnataka Vs. Cherimonu @ Mohammed Ali	January 12, 2000
STATE OF KARNATAKA Vs. KOTHARI INDUSTRIAL CORPN KANDALI POST HASSAN	October 9, 2000
STATE OF KARNATAKA Vs. VIJAYALAXMI SOMASHEKARAPPA	June 2, 2000
STATE OF KARNATAKA Vs. LAKSHMAPPA KALLAPPA BALAGANUR	April 10, 2000
STATE OF KARNATAKA Vs. KASTURI and SONS LTD	June 12, 2000
STATE OF KARNATAKA Vs. SAMARTH CONSTRUCTIONS	June 22, 2000
STATE OF KARNATAKA Vs. ANNAKKA	August 4, 2000
STATE OF KARNATAKA Vs. CHANDRA DEVI JAIN H P	July 10, 2000
STATE OF KARNATAKA Vs. K M KUKKAPPA	February 1, 2000
STATE OF KARNATAKA Vs. MAZHAR ALIM	January 31, 2000
STATE OF KARNATAKA Vs. PETER PRANK	January 21, 2000
STATE OF KARNATAKA Vs. SADANAND PARUSHARAM HOSURKAR	January 17, 2000
STATE OF KARNATAKA Vs. ANGADI SIDDAPPA	January 3, 2000
STATE OF KARNATAKA Vs. JINDAL ALUMINIUM LIMITED	January 5, 2000
STATE OF KARNATAKA Vs. SHANKAR	January 6, 2000
STATE OF KARNATAKA Vs. PRAKASHAIAH	January 12, 2000
STATE OF KARNATAKA Vs. ABDUL GAFFAR	January 10, 2000
STATE OF KARNATAKA Vs. CHANDRABHAGA BAI	March 15, 2000
STATE OF KARNATAKA Vs. B KRISHNA BHAT	March 14, 2000
STATE OF KARNATAKA Vs. UNIVERSITY OF MYSORE MYSORE	March 8, 2000
State of Karnataka by Bhatkal Rural Police Vs. Manjunath	August 22, 2000
STATE OF KARNATAKA CHIEF SECRETARY Vs. NANDI AGRO PRIVATE LIMITED	December 13, 2000
SUBBAMMA Vs. NARAYANAPPA	March 28, 2000
SUBBAMMA Vs. B T KRISHNAPPA	July 19, 2000
SUBBARAJU Vs. STATE OF KARNATAKA AND OTHERS	August 25, 2000
SUBHODA SHETTY Vs. BOTTOMS UP WINES	August 29, 2000
Subramanya Iyer Vs. The State of Karnataka and others	December 6, 2000
SUGUNA Vs. STATE OF KARNATAKA	September 5, 2000
SULOCHANAMMA Vs. H NANJUNDASWAMY	May 29, 2000
SULOCHANAMMA Vs. H NANJUNDASWAMY	March 29, 2000
SURESH KUMAR AGARWAL Vs. TIKMANI METAL INDUSTRIES	July 25, 2000
SURESH RAMACHANDRAPPA KILABANUR Vs. VIDYA	January 12, 2000
Surya Industries Rice Mill and others Vs. The Senior Regional Manager, Food Corporation of India and others	November 8, 2000
Susheela and others Vs. Bhaskar and others	February 15, 2000
SWAN SILK LIMITED Vs. APPELLATE AUTHORITY UNDER INDUSTRIES EMPLOYMENT	September 25, 2000
SYED ABDUL SAMAD Vs. JABBAR HUSSAIN	January 11, 2000
SYED ASHRAF Vs. THE MENTAL HOSPITAL EMPLOYEES HOUSE BUILDING CO	January 4, 2000
SYED ISMAIL Vs. SHAMSHIA BEGUM	January 21, 2000
SYED MOHAMMED ADIL PASHA KHADRI Vs. KARNATAKA BOARD OF WAKFS BANGALORE	January 27, 2000
SYED MUJIBUR RAHMAN Vs. ABDUL AZEEZ	October 20, 2000
SYED SHAHA FATHUALLAH ALVI Vs. CITY MUNICIPAL COUNCIL BIDAR	February 8, 2000
SYNDICATE BANK Vs. G VENKATARAMANI	August 29, 2000
Syndicate Bank Vs. Bangalore Process Equipment and another	July 4, 2000
Syndicate Bank Vs. Cantreads Private Limited and others	July 20, 2000
SYNDICATE BANK, BANGALORE Vs. SHARIFF NURSING HOME, BANGALORE AND ANOTHER	November 8, 2000
SYSTEMS MANUFACTURING LTD Vs. SYSTEM EMPLOYEES ASSOCIATION	December 14, 2000
T G THIMMARAYA GOWDA Vs. STATE OF KARNATAKA	June 2, 2000
T JAYAMMA Vs. BANGALORE UNIVERSITY	January 24, 2000
T M JAKKANNA Vs. RAJALAXMI TRADERS	July 26, 2000
T S HONNAPPA Vs. ORIENTAL INSURANCE CO LTD	August 29, 2000
T S RAJU Vs. S ANIL KUMAR	March 2, 2000
T S VIDYA SHANKER Vs. STATE OF KARNATAKA	September 11, 2000
T SIDDESHI Vs. DEPUTY COMMISSIONER	December 5, 2000
T V NAGARAJ Vs. B ANJANAPPA	May 30, 2000
T. RAMAIAH Vs. SAJJAN BAI	November 8, 2000
T.V. Nagarthnamma Vs. Sri. P.C. Renuka Prakash	August 11, 2000
Tammanagouda Sangappa Ninganur and others Vs. The State of Karnataka	July 6, 2000
TANIR BAVI POWER COMPANY PRIVATE LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION	May 4, 2000
Tanir Bavi Power Company Private Limited, Bangalore and another Vs. Karnataka Power Transmission Corporation Limited (Formerly Karnataka Electricity Board), Bangalore and another	May 4, 2000
Taralabalu Jagadguru Education Society (R) Sirigere Vs. P.M. Prabhu	July 20, 2000
TARAMANI Vs. B N RAJASHEKAR	January 18, 2000
TATA ELXSI LIMITED BANGALORE Vs. ANAND JOSHI	February 11, 2000
TELECOM DISTRICT MANAGER Vs. A A ANGILI	February 9, 2000
THARUNYA MAHILA SAMAJA REGD SAKALESHPURA Vs. DEPUTY COMMISSIONER HASSAN	November 2, 2000
THE ORIENTAL INSURANCE COMPANY LIMITED, BANGALORE Vs. T.B. CHANDRAPRABHA AND ANOTHER	September 26, 2000
THE SPECIAL LAND ACQUISITION OFFICER, MALAPRABHA PROJECT, SAUNDATTI Vs. CHANNABASAPPA TIPPANNA NAVALGUND	June 2, 2000
THE WORKS MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, HUBLI AND ANOTHER Vs. KARNATAKA STATE ROAD TRANSPORT EMPLOYEES UNION, HUBLI	February 15, 2000
THIMAPPA BASAPPA DODDAYANKANNAVAR Vs. KRISHNAPPA GANGADHARAPPA NAIKAR	September 8, 2000
Thippamma Vs. Khemya Naik	November 27, 2000
Thipparaiah Since dead by L.Rs. Vs. The State of Karnataka and others	October 20, 2000
TIRUCHANDOOR MURUHAN SPINNING MILLS P LTD Vs. MADANLAL RAMKUMAR COTTON AND GENERAL MERCHANTS	October 9, 2000
TOWN PANCHAYAT HARAPANAHALLI Vs. STATE OF KARNATAKA	March 21, 2000
U SHIVANNA Vs. L ANJANAPPA	August 2, 2000
U SURESH MALLYA Vs. OKAZAKI SEKIZAI COMPANY LIMITED	March 22, 2000
U.P. Venkatesh and others Vs. The State of Karnataka and others	December 8, 2000
UB Global Corporation Limited Vs. Kaveri Impex and others	November 15, 2000
Ulavi Basaveshwar Dharma Fund Saunsthe and another Vs. Smt. Ratanbai and others	June 9, 2000
UNION OF INDIA Vs. L N GIRIJA	January 18, 2000
UNION OF INDIA Vs. STATE OF KARNATAKA	August 21, 2000
UNION OF INDIA Vs. YOKOGAWA BLUESTAR LTD	June 22, 2000
UNION OF INDIA Vs. K S LAKSHMI KUMAR	June 21, 2000
UNION OF INDIA AND OTHERS Vs. ALISAB	June 20, 2000
UNITED BREWERIES LTD Vs. KARNATAKA BANK LTD	March 16, 2000
UNITED INDIA INSURANCE CO LTD Vs. S SIDDESWARA	February 22, 2000
UNITED INDIA INSURANCE CO LTD Vs. N SRINIVASA	March 9, 2000
UNITED INDIA INSURANCE CO LTD Vs. SHIVANNA	March 15, 2000
UNITED INDIA INSURANCE CO LTD Vs. V NAGARATHNA	July 24, 2000
UNITED INDIA INSURANCE CO LTD Vs. D C RAJANNA	July 24, 2000
UNITED INDIA INSURANCE CO LTD Vs. JAHUR BEGUM	July 10, 2000
UNITED INDIA INSURANCE CO LTD Vs. RUDRAMMA	October 9, 2000
United India Insurance Co. Ltd. Vs. Sri. Shivanna and others	March 15, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. H R BHARGAV	April 4, 2000
USHA MOHAN DAS Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION BANGALORE	March 23, 2000
V K SHLVANANDA Vs. REGIONAL TRANSPORT OFFICER DAVANAGERE	June 9, 2000
V P R FINANCE CORPORATION Vs. R LAKSHMINARAYANA	August 3, 2000
V S PRASAD Vs. H L JAYANARASEMHA	April 11, 2000
V. Hemalatha Vs. The Senior Superintendent of Post Offices and others	July 27, 2000
V. NARAYANAMMA Vs. THE CHIEF OFFICER, TOWN MUNICIPAL COUNCIL, CHICKBALLAPUR TOWN, KOLAR DISTRICT AND OTHERS	October 17, 2000
V. Padmanabha Kedilaya Vs. Union of India (UOI) and others	February 29, 2000
V.N. MURTHY Vs. P. KAMAN	January 20, 2000
V.N. Varaprasad Dendukuri Vs. The State of Karnataka and another	November 29, 2000
V.S. Reddy Vs. Shri. M. Jayakumar and another	December 8, 2000
Vajrappa Vs. B.R. Nagabhushan and others	December 15, 2000
Vasudevamurthy Vs. Sri. Sri Mahantha Swamigalu Swamiji of Devanur Mutt and others	November 14, 2000
VEERASHIVA CO OPERATIVE BANK LTD Vs. P O LABOUR COURT	March 9, 2000
VENKAJI JIWAJI KULKARNI Vs. THE LAND TRIBUNAL, CHIKKODI, BELGAUM DISTRICT AND OTHERS	October 23, 2000
VENKATACHALAIAH Vs. STATE OF KARNATAKA	September 4, 2000
VENKATARAMANAPPA Vs. B N NARASHIMHACHAR	May 22, 2000
Venkatesh Vs. The State of Karnataka and others	September 12, 2000
VENKATESHAN S Vs. UNION OF INDIA UOI	November 2, 2000
VIDYA A B Vs. UNION OF INDIA	October 25, 2000
VIJAY KUMAR JAIN Vs. JOINT DIRECTOR, AGRICULTURAL MARKETING COMMITTEE, MYSORE AND ANOTHER	September 26, 2000
VIJAYA BANK Vs. MYTRIDATTA MOVIES AND ORS.	July 25, 2000
VIJAYA BANK Vs. STATE	March 14, 2000
VIJAYA KURUBA G Vs. KARNATAKA STATE ROAD TRANS CORPN	July 7, 2000
VIMAL APPAYYA MARKAL Vs. LAND TRIBUNAL BELGAUM	January 25, 2000
VINAYAKA Vs. LAXMANAPPA	November 13, 2000
VISWANATH KAPPATHANAVAR Vs. CHANNU PATIL	January 31, 2000
Vokkaleri Grama Panchayath Vs. State of Karnataka and others	October 10, 2000
WADDARA BHOVI QUARRYING LABOUR Vs. SENIOR GEOLOGIST DEPARTMENT OF MINES	April 12, 2000
WG. CDR. H.R. PARTHSARATHY Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS (C	August 3, 2000
WORKMEN OF BAGALKOT UDYOG LTD Vs. BAGALKOT UDYOG LT	June 20, 2000
WORKMEN OF INDIAN TELEPHONE INDUSTRIES LTD Vs. MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LTD	December 15, 2000
Y. Ravikantha Bhat Vs. Mangalore University represented by its Registrar and another	August 11, 2000
YADATHORE SRI JAGADGURU YOGANANDESHWARA Vs. STATE OF KARNATAKA	May 4, 2000
YELLALINGA EDUCATION TRUST Vs. STATE OF KARNATAKA	November 24, 2000
Yellamma Vs. The Karnataka Electricity Board	August 4, 2000
YEMUNAPPA Vs. LAND ACQUISITION OFFICER AND THE ASSISTANT COMMISSIONER	January 10, 2000
ZITA FARIAS Vs. PATRICK E P MASCARENHAS	February 23, 2000
ZULEKHA BEGUM ALIAS RAHMATHUNNISA BEGUM Vs. ABDUL RAHEEM	January 7, 2000

Year 2000 of HIGH COURT OF KARNATAKA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address