|
A GIRIJA Vs. UNIVERSITY OF MYSORE
|
December 6, 1999 |
|
A J SHETTY Vs. BHARAT PLYWOOD AND TIMBER PRODUCTS
|
December 3, 1999 |
|
A K BOARDS AND DOORS BANTWAL TALUK SOUTH Vs. UNION OF INDIA
|
March 15, 1999 |
|
A KESHAVA BHAT Vs. INCOME TAX OFFICER
|
June 14, 1999 |
|
A M CHENGAPPA Vs. STATE OF KARNATAKA
|
June 23, 1999 |
|
A MUNIRAJU Vs. CHAIRMAN MANAGING DIRECTOR SPICES TRADING CORPORATION LIMITED
|
August 31, 1999 |
|
A S SAVTTHRAMMA Vs. STATE BANK OF MYSORE AGRICULTURAL
|
September 24, 1999 |
|
A SATHYANARAYANA Vs. C NAGARAJ
|
December 10, 1999 |
|
A SUNDARA RAMAN Vs. NEW MANGALORE PORT TRUST PANAMBUR
|
March 10, 1999 |
|
A. KESHAVA BHAT Vs. ITO and others
|
June 14, 1999 |
|
ABDUL KHADER Vs. SECRETARY TO GOVT OF INDIA
|
July 13, 1999 |
|
ABDUL RAHUP MOHAMAD ISAQ CHATTARKI Vs. AHMADI BEGUM KOM ABDULRAHUP CHATTARKI
|
May 31, 1999 |
|
AGGARWAL GRANITE EXPORTS LIMITED BANGALORE Vs. SOUTH INDIA GRANITE COMPANY PRIVATE LIMITED BANGALORE
|
August 6, 1999 |
|
AHMADHUSSAIN GOUSMOHADDIN PEERAJADE Vs. DEPUTY COMMISSIONER BELGAUM
|
June 8, 1999 |
|
AIR MARSHAL AMARJEET SINGH SETHI Vs. UNION OF INDIA
|
February 11, 1999 |
|
AKBAR BASHA Vs. B MARUTHI
|
September 25, 1999 |
|
ALLASAB BALAJI MULTHANI Vs. STATE OF KARNATAKA
|
February 12, 1999 |
|
AMANULLA BAIG Vs. MAHABOOB JAIN
|
March 15, 1999 |
|
AMBANNA Vs. GHANTEAPPA
|
March 23, 1999 |
|
AMEETA PATEL Vs. CORPORATION OF THE CITY OF BANGALORE
|
January 22, 1999 |
|
AMIT BOARDS BAIKAMPADI MANGALORE Vs. UNION OF INDIA
|
May 31, 1999 |
|
ANANDA Vs. LAND TRIBUNAL VIRAJPET KODAGU DISTRICT
|
September 28, 1999 |
|
ANDAVAR FINANCE CORPORATION Vs. V MURTHY
|
October 7, 1999 |
|
Anjananna and others Vs. The Deputy Commissioner and others
|
October 8, 1999 |
|
ANJUMAN E TARREQI Vs. STATE OF KARNATAKA
|
December 14, 1999 |
|
ANNARAO DEVARAO PATIL Vs. STATE OF KARNATAKA
|
November 30, 1999 |
|
ANUGRAHA DISTILLERIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
June 28, 1999 |
|
APPAYYA MANIYANI Vs. B S KULAL
|
December 17, 1999 |
|
Appayya Maniyani Vs. B.S. Kulal and others
|
December 16, 1999 |
|
ARESH ALIAS ASHOK JEEVARAJ MEHTA Vs. SPECIAL TAHSILDAR FOR LAND REFORMS
|
August 6, 1999 |
|
AROKYA DAS ALIAS DAS CHINNASAVARI Vs. STATE OF KARNATAKA
|
April 8, 1999 |
|
ARUN KUMAR AGRAWAL Vs. COFFEE LANDS LIMITED
|
March 15, 1999 |
|
ARUN KUMAR AGRAWAL Vs. CHAIRMAN STATE BANK OF INDIA BOMBAY
|
November 26, 1999 |
|
ASHIT ROY Vs. SYNDICATE BANK
|
October 7, 1999 |
|
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER PUTTUR Vs. KARMIN LUCY PUDTHEDO
|
July 21, 1999 |
|
ATAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1999 |
|
AYODHYA RESTAURANT Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II
|
September 23, 1999 |
|
B B BARGIYAVAR Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI
|
November 2, 1999 |
|
B FRANCIS JAGAN Vs. N R NARAYANA SWAMY
|
December 8, 1999 |
|
B GANESH Vs. CHANCELLOR OF UNIVERSITIES AND GOVERNOR OF KARNATAKA
|
November 5, 1999 |
|
B GANGADHAR Vs. STATE OF KARNATAKA
|
April 16, 1999 |
|
B K CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
March 17, 1999 |
|
B L DIWAKAR Vs. STATE OF KARNATAKA
|
November 15, 1999 |
|
B MALLAPPA Vs. STATE OF KARNATAKA
|
June 17, 1999 |
|
B NAMADEVA BALIGA Vs. DAMODARA NAYAK
|
January 21, 1999 |
|
B P L GROUP OF COMPANIES KARMIKARA SANGHA REGISTERED BANGALORE Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA BANGALORE
|
March 24, 1999 |
|
B R AMBEDKAB DALITHA AND HINDULIDA ALPA SANKHYATARA GRAMABHIVRUDDHI SANGHA REGISTERED BANGALORE SOUTH TALUK BANGALORE URBAN DISTRIC Vs. STATE OF KARNATAKA
|
November 18, 1999 |
|
B R RANGASWAMY Vs. D SYED YOUNOUS
|
March 5, 1999 |
|
B R SUBRAMANYAM Vs. CONTROLLER OF INSURANCE GOVT OF INDIA NEW DELHI
|
October 7, 1999 |
|
B S VIJAYENDRA RAO Vs. H B PADMANABHA RAO
|
August 16, 1999 |
|
B SUBRAMANYAM Vs. KUSHAL CHAND
|
November 17, 1999 |
|
B SURESH Vs. BANGALORE UNIVERSITY BANGALORE
|
March 19, 1999 |
|
B SUVARNA MALINI Vs. KARNATAKA ADMINISTRATIVE TRIBUNAL BANGALORE
|
March 2, 1999 |
|
B T RAJASHEKARA Vs. VYSYA BANK LIMITED JAYANAGAR BRANCH BANGALORE
|
June 7, 1999 |
|
B V BASAVARAJ Vs. N R CHANDRAN
|
December 2, 1999 |
|
B V CHANDRASHEKAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE DIVISION BANGALORE AND
|
July 12, 1999 |
|
B V MUNEGOWDA Vs. STATE OF KARNATAKA
|
June 4, 1999 |
|
B VITTAL PAI Vs. SYNDICATE BANK MANIPAL
|
August 22, 1999 |
|
B VITTAL PAI Vs. SYNDICATE BANK
|
September 22, 1999 |
|
B YUVARAJ SETTY Vs. MAHARASHTRA APEX CORPORATION LIMITED
|
November 29, 1999 |
|
BABU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1999 |
|
BABU MOTHER SAVAVVA NAVELGUND Vs. GOPINATH
|
March 25, 1999 |
|
BAHUBALI Vs. COLLECTOR OF CENTRAL EXCISE
|
September 9, 1999 |
|
BAHUBALI RAMAPPA PADNAD Vs. BABU alias BABU RAO S PADNAD
|
July 2, 1999 |
|
BALASAHEB Vs. MANGAL
|
June 2, 1999 |
|
BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. CHANNANNJACHARI
|
August 2, 1999 |
|
BANGALORE SAREE UDYOG Vs. SAVANI TRANSPORT LIMITED
|
September 2, 1999 |
|
BANJARA LAMBANI YOUTHS ASSOCIATION Vs. STATE OF KARNATAKA
|
July 19, 1999 |
|
BASAGOUDA Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI DISTRICT BELGAUM AND
|
February 3, 1999 |
|
BASAGOUDAPPA Vs. GURUGOUDA
|
December 17, 1999 |
|
BASANA GOWDA Vs. STATE OF KARNATAKA
|
October 13, 1999 |
|
BASANAGOUDA Vs. STATE OF KARNATAKA
|
November 4, 1999 |
|
BASAPPA YELLAPPA KAPPAD Vs. SUNDARAM INDUSTRIES LTD
|
February 25, 1999 |
|
BASAVA DEVADIGA Vs. ANANDARAYA PATALI
|
January 25, 1999 |
|
BASAVARAJU Vs. STATE OF KARNATAKA
|
July 8, 1999 |
|
BASHIRAHMAD GOUSMOHIDDIN MULLA Vs. TALUKA EXECUTIVE MAGISTRATE, BELGAUM AND OTHERS
|
September 24, 1999 |
|
BHARAT CONDUCTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1999 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF KARNATAKA
|
November 23, 1999 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. B S SRIDHARA MURTHY
|
January 13, 1999 |
|
BHARATH EARTH MOVERS LTD Vs. COMMISSIONER FOR TRANSPORT BANGALORE
|
March 17, 1999 |
|
BHAVERA KENCHAPPA Vs. B RAGHAVENDRACHAR
|
December 6, 1999 |
|
BHIMAPPA ALIAS BHIMA NAIK Vs. STATE OF KARNATAKA
|
April 15, 1999 |
|
BILAL EDUCATIN SOCIETY KAMTHANA BIDAR TALUK Vs. STATE OF KARNATAKA
|
April 1, 1999 |
|
BIYAR RUBBER PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 3, 1999 |
|
BOARD OF MANAGEMENT OF SRI VEERBHADRESHWAR EDUCATIONAL SOCIETY HUMNABAD Vs. B S SHIROL
|
March 1, 1999 |
|
BOOBU MADIVALTHI Vs. STATE OF KARNATAKA
|
August 2, 1999 |
|
BPL GROUP OF COMPANIES KARMIKABA SANGHA Vs. STATE OF KARNATAKA
|
April 12, 1999 |
|
BPL SANYO UTILITIES AND APPLIANCES Vs. UNION OF INDIA
|
March 17, 1999 |
|
BRIGHT PLASTICS BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
February 24, 1999 |
|
BROWN AND BURK PHARMACEUTICALS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
June 8, 1999 |
|
BYRAPPA Vs. MYSORE PAPER MILLS LIMITED
|
July 27, 1999 |
|
C ABDUL HAMEED Vs. STATE OF KARNATAKA
|
January 7, 1999 |
|
C B CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
June 30, 1999 |
|
C B VIRUPAKSHA Vs. SHIVAKUMAR
|
September 7, 1999 |
|
C JAYARAM Vs. REGIONAL TRANSPORT OFFICER AND REGISTERING AUTHORITY MANDYA
|
January 6, 1999 |
|
C KENCHAPPA Vs. STATE OF KARNATAKA
|
November 26, 1999 |
|
C M CHIKKANNA Vs. PARVATHAMMA
|
January 18, 1999 |
|
C P PRATHIMA DEVI Vs. MEDICAL COUNCIL OF INDIA
|
October 26, 1999 |
|
C R GURU RAO Vs. CORPORATION OF THE CITY OF BANGALORE
|
April 16, 1999 |
|
C R POORNA PRAGNA Vs. CHAIRMAN LAND TRIBUNAL KORATAGERE TALUK TUMKUR DISTRICT
|
March 2, 1999 |
|
C S PALANI SWAMY Vs. B R NANJUNDA SWAMY
|
January 18, 1999 |
|
C. L. GOWRAMMA Vs. STATE OF KARNATAKA AND OTHERS
|
October 8, 1999 |
|
CALICUT TRADING COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 10, 1999 |
|
CANARA BANK HEAD OFFICE J C ROAD BANGALORE Vs. M RAMACHANDRAPPA
|
June 3, 1999 |
|
CHAIRMAN KARNATAKA HOUSING BOARD BANGALORE Vs. DODDEGOWDA
|
June 23, 1999 |
|
CHALLAMANE HUCHHA GOWDA Vs. M R TIRUMALA
|
October 8, 1999 |
|
CHAMPABAI Vs. M GIRIJAPATHY
|
March 22, 1999 |
|
CHAMUNDI GRANITES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 25, 1999 |
|
CHANDBEE BEGUM Vs. STATE OF KARNATAKA
|
April 5, 1999 |
|
CHELUVAMMA Vs. SECRETARY KARNATAKA STATE ELECTION COMMISSION BANGALORE
|
February 11, 1999 |
|
CHICKKATHIMMAIAH Vs. DEPUTY COMMISSIONER KOLAR
|
June 3, 1999 |
|
CHIKKAHOTTAPPA ALIAS VARADEGOWDA Vs. STATE
|
September 9, 1999 |
|
CHIKKARANGAIAH Vs. STATE
|
June 14, 1999 |
|
CHITRADURGA GRAMIN BANK Vs. P SHIVA KUMAR
|
September 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. C R SUBRAMANIAN
|
September 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. G M DHARIA
|
September 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED NO 1
|
September 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ABOO MOHMED
|
September 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED
|
October 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ASWATI CORPORATION
|
November 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NARASHIMA PRASAD
|
July 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GOD GRANITES
|
July 31, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PRANA CARRIERS P LTD
|
April 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHAVENDRA TRADING CO
|
November 26, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KLAS ENGINEERING P LIMITED
|
November 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH BROTHERS
|
November 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SURINDER KUMAR KHANNA
|
November 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JANMABHOOMI PRESS TRUST
|
December 7, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KHODEY BREWING AND DISTILLING INDUSTRIES LIMITED
|
November 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DAVANGERE COTTON MILLS LIMITED
|
December 3, 1999 |
|
CORPORATION BANK Vs. DARBY
|
November 4, 1999 |
|
CORPORATION BANK EMPLOYEES UNION MANGALORE Vs. CORPORATION BANK MANGALORE
|
June 22, 1999 |
|
CORPORATION OF THE CITY OF BELGIUM Vs. VIJAYALAXMI NARAYAN WANDRE
|
April 5, 1999 |
|
CRAG MARTIN DISTILLERY PRIVATE LIMITED GOA Vs. STATE OF KARNATAKA
|
February 18, 1999 |
|
D INDROJI RAO Vs. MANAGEMENT OF CHAMUNDI MACHINE TOOLS LIMITED K R S ROAD METAGALLI POST
|
February 17, 1999 |
|
D JAYAMMA Vs. STATE OF KARNATAKA
|
November 17, 1999 |
|
D KRISHNA RAO Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
|
May 28, 1999 |
|
D L NAGARAJA Vs. KOLAR DISTRICT CO OPERATIVE SOCIETIES UNION LIMITED
|
November 30, 1999 |
|
D THIMMAPPA SHEIKA Vs. STATE OF KARNATAKA
|
October 27, 1999 |
|
D.M. Ponnappa Vs. The Deputy Registrar of Co-operative Societies and others
|
December 16, 1999 |
|
DAKSHINA KANNADA PARISARASAKTHA OKKOOTA Vs. UNION OF INDIA
|
September 24, 1999 |
|
Dattatri Vs. Mysore Paper Mills Limited
|
April 12, 1999 |
|
DEEJAY ENTERPRISES PRIVATE LTD Vs. COLLECTOR OF C EX
|
May 24, 1999 |
|
DESMOND DOMINIC REGO Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
February 4, 1999 |
|
DEVA ALIAS DEVARAJ ALIAS DEVADAS DEVAIAH Vs. STATE OF KARNATAKA
|
September 27, 1999 |
|
DEVAGIRI PANDU RANGA Vs. GOVERNMENT OF KARNATAKA
|
December 16, 1999 |
|
DEVATHA VENKATALAKSHMAMMA RATHNAM SETTY CHARITABLE TRUST BANGALORE Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
April 1, 1999 |
|
DHANRAJ Vs. GULBARGA UNIVERSITY GULBARGA
|
January 18, 1999 |
|
DHARAPPA Vs. ASSISTANT COMMISSIONER YADGIR GULBARGA
|
March 17, 1999 |
|
DHONDUBAI Vs. FAKIRAPPA HANAMANTAPPA MEDAR
|
October 12, 1999 |
|
DIRECTOR CONTROLLER OF EXAMINATIONS NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY NEW DELHI Vs. SAHIR DHAMNIJA
|
November 17, 1999 |
|
Director/Controller of Examinations, National Council of Hotel Management and Catering Technology and another Vs. Sahir Dhamnija and others
|
November 17, 1999 |
|
DODDANARASIMHA REDDY Vs. SECRETARY KARNATAKA STATE ELECTION COMMISSION BANGALORE
|
March 25, 1999 |
|
Durgappa Vs. Assistant Commissioner and others
|
October 26, 1999 |
|
DYAMANNA Vs. GADDAPPA
|
December 3, 1999 |
|
DYAVAPPA GOWDA Vs. DISTRICT REGISTRAR HASSAN DISTRICT
|
July 7, 1999 |
|
E C I E PVT LTD Vs. ADDITIONAL DEPUTY COMMISSIONER COMMERCIAL TAXES ASSTS 2 BANGALORE
|
January 6, 1999 |
|
E S I C BANGALORE Vs. CEMENT CORPN OF INDIA
|
July 15, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. DHARWAD CO OPERATIVE MILK PRODUCERS
|
July 12, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. CATHOLIC CLUB
|
July 13, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. SUPER TAILORS GULBARGA
|
July 8, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. V VIJAYAKUMAR
|
July 13, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. GOGTE TEXTILES LIMITED BELGAUM
|
August 2, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. M P MOHAMMAD ALI BANGALORE
|
March 26, 1999 |
|
EMPLOYES STATE INSURANCE CORPN Vs. BHORUKA TEXTILES LTD
|
July 12, 1999 |
|
ENGEE INDUSTRIAL SERVICES PRIVATE LIMITED BOMBAY Vs. UNION OF INDIA
|
July 29, 1999 |
|
Ernath Vs. Sri. Digameer and another
|
July 28, 1999 |
|
ESCORTS LIMITED YELAHANKA BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
|
December 1, 1999 |
|
ESCORTS MAHLE LTD Vs. STATE OF KARNATAKA
|
November 18, 1999 |
|
FIBRES AND FABRICS INTERNATIONAL Vs. ADDITIONAL COMMERCIAL TAX OFFICER 34TH CIRCLE BANGALORE
|
February 9, 1999 |
|
FOSROC CHEMICALS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1999 |
|
G CHANDRASEKHAR Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
|
July 9, 1999 |
|
G H NAGARAJAIAH SETTY Vs. STATE
|
April 5, 1999 |
|
G M S PRABHU Vs. CANARA BANK
|
October 5, 1999 |
|
G N GURAPPA REDDY Vs. A S FINANCE and INVESTMENTS BANGALORE
|
February 25, 1999 |
|
G PRAKASH Vs. MYSORE N SHIVARAM
|
August 4, 1999 |
|
G RAJASHEKARA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT
|
November 2, 1999 |
|
G S SHANTHAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE
|
June 17, 1999 |
|
G V NAIK Vs. STATE OF KARNATAKA
|
November 30, 1999 |
|
GAFFAR BEIG Vs. CITY MUNICIPAL COUNCIL KRISHNARAJAPURAM
|
September 17, 1999 |
|
GANESH NARAYAN HEGDE Vs. S BANGARAPPA
|
August 10, 1999 |
|
GAYATHRI TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1999 |
|
GAYATHRINAGAR HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
January 27, 1999 |
|
GEEP INDUSTRIAL SYNDICATE LIMITED MYSORE Vs. GEEP INDUSTRIAL SYNDICATE EMPLOYEES UNION MYSORE
|
March 8, 1999 |
|
Geeta Satish Kulkarni and others Vs. The Cantonment Board
|
September 17, 1999 |
|
GEETHA Vs. STATE OF KARNATAKA
|
November 16, 1999 |
|
GEMINI STEEL TUBES LTD Vs. STATE OF KARNATAKA
|
November 15, 1999 |
|
GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN Vs. ASHOK KUMAR BANSAL
|
November 23, 1999 |
|
GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN Vs. HOUSAMATHI SHIDRAMAPPA SALADAGI
|
October 27, 1999 |
|
GIRIYAPPA Vs. STATE OF KARNATAKA
|
July 1, 1999 |
|
GIRLJAMMA Vs. STATE OF KARNATAKA
|
November 19, 1999 |
|
GOPAL FILMS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 1999 |
|
GOVINDASWAMY GOWDA Vs. SIDDAPPA
|
November 26, 1999 |
|
GOWRAMMA Vs. M P MOULAMMA
|
May 28, 1999 |
|
GOWRI ENTERPRISES Vs. STATE OF KARNATAKA
|
March 4, 1999 |
|
GOWTHAM TENDULKAR Vs. STATE OF KARNATAKA
|
September 3, 1999 |
|
GRAMOPHONE CO OF INDIA LTD Vs. MARS RECORDING PVT LTD
|
August 31, 1999 |
|
Gramophone Co. of India Ltd. Vs. Mars Recording Pvt. Ltd. and others
|
August 31, 1999 |
|
GREAT EASTERN SHIPPING COMPANY LTD Vs. STATE OF KARNATAKA
|
June 30, 1999 |
|
GUINNESS HOTTE PAKSHA RANGASWAMY Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
July 26, 1999 |
|
GURJAR POWER ENGINEER PRIVATE LIMITED Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
March 15, 1999 |
|
GURUDUTH PRABHU Vs. M S KRISHNA BHAT
|
February 18, 1999 |
|
GURUPRASAD Vs. K PADMAVATHI
|
August 11, 1999 |
|
H B RAJENDRA Vs. VIJAYA BANK
|
January 8, 1999 |
|
H D SHETTY Vs. SECRETARY AND FINANCE CONTROLLER
|
December 15, 1999 |
|
H DEVARAJU Vs. H R HALAPPA
|
June 2, 1999 |
|
H J GIRISH Vs. SAROJAMMA ALIAS JAITUNBI
|
September 18, 1999 |
|
H L NAGARAJU Vs. DEPUTY GENERAL MANAGER PERSONNEL DEPARTMENT HRD VIJAYA BANK HEAD
|
January 8, 1999 |
|
H MAREGOWDA Vs. THIPPAMMA
|
October 1, 1999 |
|
H P SRINIVAS Vs. MYSORE MINERALS LIMITED BANGALORE
|
February 3, 1999 |
|
H R SOUMYA Vs. CONTROLLER OF EXAMINATIONS AND REGISTRAR EVALUATION MYSORE UNIVERSITY
|
November 5, 1999 |
|
H R SUNDERA VIURTHY Vs. STATE GOVERNMENT OF KARNATAKA FOOD AND CIVIL SUPPLIES DEPARTMENT BANGALORE
|
March 25, 1999 |
|
H S BASAVARAJAPPA Vs. DEPUTY COMMISSIONER
|
August 17, 1999 |
|
H T DHANANJAYA Vs. STATE OF KARNATAKA
|
June 18, 1999 |
|
H.G. Maraddi Vs. Shri Gopalkrishna
|
July 24, 1999 |
|
H.K. RAMAMURTHY Vs. LAND TRIBUNAL, BHADRAVATHI, SHIMOGA AND OTHERS
|
August 26, 1999 |
|
HAITI GOLD MINES COMPANY LIMITED Vs. KHALEEL AHMED DAKHANI
|
July 30, 1999 |
|
HAJID HUSSAIN Vs. VIJAYARAJ
|
July 14, 1999 |
|
HARISINGH Vs. STATE OF KARNATAKA
|
March 24, 1999 |
|
HARSH CHANDRAVARDHAN DESAI Vs. KARNATAKA STATE FINANCIAL CORPORATION HUBLI
|
March 30, 1999 |
|
HATTI GOLD MINES CO. LTD. Vs. KHALEEL AHMED DAKHANI
|
May 30, 1999 |
|
Honnaiah Honne Gowda Vs. State of Karnataka
|
February 17, 1999 |
|
HONNAMMA Vs. STATE OF KARNATAKA
|
November 30, 1999 |
|
HOTEL MAYURA RESTAURANT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
September 23, 1999 |
|
IN THE KARNATAKA HIGH COURT V.K. SINGHAL, J. Vs.
|
June 28, 1999 |
|
INDIA CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II FAST TRACK CITY
|
July 5, 1999 |
|
INDIAN INSTITUTE OF SCIENCE EMPLOYEES ASSOCIATION BANGALORE Vs. INDIAN INSTITUTE OF SCIENCE
|
January 11, 1999 |
|
INDIAN OVERSEAS BANK Vs. H S CHANDRASHEKAR MAJOR
|
October 25, 1999 |
|
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. BANSONS ENGINEERING COMPANY
|
December 17, 1999 |
|
IRAGAMMA Vs. B N RANGAIAH SETTY
|
May 25, 1999 |
|
IRAMMA Vs. SAROJA
|
July 21, 1999 |
|
IRAPPA CHANABASAPPA MANNANE Vs. STATE OF KARNATAKA
|
October 11, 1999 |
|
ISMAIL Vs. STATE OF KARNATAKA
|
October 12, 1999 |
|
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 6, 1999 |
|
JACHANI RASHTREEYA SEVA PEETHA BASAVANAGUDI Vs. STATE OF KARNATAKA
|
March 22, 1999 |
|
JAGADISHGOUDA Vs. VYAVASAYA SEVA SAHAKARI SANGHA LIMITED
|
October 12, 1999 |
|
JANAB NIZAR AHMED SHERIFF Vs. A KANNAN
|
February 16, 1999 |
|
Javaraiah and others Vs. Smt. Rangamma and others
|
December 13, 1999 |
|
JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
July 5, 1999 |
|
JAWAHARLAL NEHRU MEDICAL COLLEGE BELGAUM Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
November 26, 1999 |
|
JAYKUMAR ANAGOL Vs. STATE OF KARNATAKA
|
May 28, 1999 |
|
JOINT COMMISSIONER OF INCOME TAX TDS Vs. JINDAL TRACTBEL POWER COMPANY LIMITED
|
March 10, 1999 |
|
JOSE and MANI CONSTRUCTION PRIVATE LIMITED Vs. WHEEL and AXEL PLANT
|
June 8, 1999 |
|
JOSEPH VARGHESE CHEERAN Vs. ROSY KURIAN KANNAIKAL
|
September 27, 1999 |
|
K A CHINNAPPA Vs. STATE OF KARNATAKA
|
February 18, 1999 |
|
K B DAYANANDA Vs. TAHSILDAR BELUR
|
June 25, 1999 |
|
K BASAVARAJ Vs. STATE BANK OF HYDERABAD KOPPAL RAICHUR DISTRICT
|
July 28, 1999 |
|
K JAYAMMA Vs. TAHSILDAR ANEKAL TALUK ANEKAL
|
July 2, 1999 |
|
K M IBRAHIM ALIAS BAVA Vs. STATE OF KARNATAKA
|
July 5, 1999 |
|
K M SHIVARAMA Vs. K C PURUSHOTHAMA
|
March 3, 1999 |
|
K MALLESH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MANDYA
|
June 28, 1999 |
|
K MARUTHI Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
|
June 8, 1999 |
|
K N ESWARA RAO Vs. K H SHAMA RAO AND SONS BANGALORE
|
October 1, 1999 |
|
K NAGENDRA KUMAR Vs. KARNATAKA POWER CORPORATION LIMITED
|
September 1, 1999 |
|
K NARAYAN REDDY Vs. RAMAKRISHNA REDDY
|
December 10, 1999 |
|
K R VENKATESH Vs. DEPUTY COMMISSIONER CHITRADURGA
|
August 2, 1999 |
|
K R VINOD KUMAR Vs. S S SANGAPPA SHETTY
|
October 12, 1999 |
|
K RAMACHANDRA MAYYA Vs. SANJEEVA S PUTRAN
|
July 13, 1999 |
|
K RAMANJANEYALU Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BELLARY
|
April 16, 1999 |
|
K S R T C Vs. SHIVASHANKARPPA KALLAPPA IJERY
|
March 23, 1999 |
|
K S RAVINDRANATH Vs. JAYADEVA INSTITUTE OF CARDIOLOGY BANGALORE
|
November 5, 1999 |
|
K SESHAPPA Vs. ST FRANCIS XAVIER CHURCH
|
January 11, 1999 |
|
K T LAXMANA GOWDA Vs. STATE OF KARNATAKA
|
June 18, 1999 |
|
K V JAGADISH Vs. NARAYANAPPA
|
September 1, 1999 |
|
K V KUPPA RAJU Vs. GOVERNMENT OF INDIA
|
September 2, 1999 |
|
K V SATHYANARAYANA RAJU Vs. UNION OF INDIA
|
June 16, 1999 |
|
K Y SIDDARAJU Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
|
February 19, 1999 |
|
K. Mammu Vs. Industrial Credit and Development Syndicate Limited and another
|
November 2, 1999 |
|
K. Srinivasa Murthy Setty Vs. The District Magistrate and others
|
August 25, 1999 |
|
K.A. Ganganna and others Vs. The State of Karnataka and others
|
September 23, 1999 |
|
K.R. VENKATARAMANA RAO Vs. B.S.K. CHARI
|
September 27, 1999 |
|
KABINI PAPERS LIMITED Vs. M D SHIVANANJAPPA
|
February 19, 1999 |
|
KALAVATI ALIAS JAYASHREE Vs. STATE OF KARNATAKA
|
March 11, 1999 |
|
KAMALAMMA Vs. H N REDDY
|
September 30, 1999 |
|
KAMPALA RANGASWAMY SHEEP BREEDING WOOLLEN PRODUCTION CO OPERATIVE SOCIETY LIMITED HUDEM KUDLIGI TALUK BELLARY DISTRICT Vs. STATE OF KARNATAKA
|
November 24, 1999 |
|
KANIYANAHUNDI MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED Vs. CO OPERATION DEPT
|
June 21, 1999 |
|
KANIYANAHUNDI MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. CO OPERATIVE DEPT
|
May 21, 1999 |
|
KANPHA LABS Vs. UNION OF INDIA UOI
|
January 4, 1999 |
|
KANTHI ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
September 2, 1999 |
|
KANTHILAL Vs. PADMA MAIYA
|
January 18, 1999 |
|
KANTHRAJ A N Vs. ASSISTANT EXECUTIVE ENGINEER
|
August 25, 1999 |
|
KAP STEEL LIMITED Vs. STATE OF KARNATAKA
|
April 8, 1999 |
|
KAREPPA Vs. GURUNATH FAKIRAPPA
|
September 3, 1999 |
|
KAREPPA RAMAPPA Vs. STATE OF KARNATAKA
|
April 1, 1999 |
|
KARIAPPA BASALINGAPPA DODDAMANI Vs. STATE OF KANATAKA
|
February 8, 1999 |
|
KARNATAKA BANK LIMITED Vs. STATE OF KARNATAKA
|
October 6, 1999 |
|
KARNATAKA BANK LIMITED HOLENARASIPUR Vs. S N NANJAPPA
|
January 14, 1999 |
|
KARNATAKA BOARD OF WAKF Vs. LAND TRIBUNAL SIRA
|
March 31, 1999 |
|
KARNATAKA ELECTRICITY BOARD Vs. D P GURUMURTHY
|
October 8, 1999 |
|
KARNATAKA RUBBERS LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE
|
January 25, 1999 |
|
KARNATAKA STATE FINANCIAL Vs. STATE
|
September 17, 1999 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1999 |
|
KARNATAKA STATE FINANCIAL CORPORATION Vs. B SHIVAJI MENDON
|
October 8, 1999 |
|
KARNATAKA STATE ROAD TRANS CORPN Vs. GEORGE NINUM
|
November 15, 1999 |
|
KARNATAKA STATE ROAD TRANS CORPN Vs. NIGEGOWDA
|
July 27, 1999 |
|
KARNATAKA STATE ROAD TRANS CORPN Vs. LABOUR COURT
|
August 5, 1999 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SAYED RAHAMULLA
|
September 17, 1999 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BIYABI
|
November 29, 1999 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAXMIBAI
|
November 30, 1999 |
|
KARNATAKA STATE SILK CO OPERATIVE MARKETING FEDERATION Vs. K K BAJANTRI
|
November 23, 1999 |
|
KARNATAKA THEOSOPHICAL FEDERATION REGISTERED BANGALORE Vs. BALAKRISHNA ASHRAMA MULABAGAL TOWN KOLAR DISTRICT
|
April 6, 1999 |
|
KARTHIK ENGINEERING WORKS Vs. STATE OF KARNATAKA
|
December 8, 1999 |
|
KAZI MOHD MUZEEBULLA Vs. HIGH COURT OF KARNATAKA AD ANOTHER
|
April 7, 1999 |
|
KEMPAJAMMA Vs. ORIENTAL INSURANCE COMPANY
|
October 5, 1999 |
|
KEMTRODE PRIVATE LIMITED BANGALORE Vs. JOINT DIRECTOR SSI GOVERNMENT OF KARNATAKA DEPARTMENT OF INDUSTRIES AND
|
February 9, 1999 |
|
KENCHAMBA SERVICE STATION B M ROAD HASSAN Vs. UNION OF INDIA
|
January 6, 1999 |
|
KESHORAM SURINDRANATH PHOTO-MAG P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES LR CITY DIVISION
|
September 6, 1999 |
|
KHADIRSAB MOHADINSAB MULLA Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAL
|
January 12, 1999 |
|
KIRLOSKAR FERROUS INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT I
|
August 2, 1999 |
|
KIRLOSKAR INVESTMENTS AND FINANCE LIMITED BANGALORE Vs. DELHI COMPUPRINT SERVICES PRIVATE LIMITED BANGALORE
|
February 1, 1999 |
|
KLEN AND MARSHALLS MANUFACTURERS AND Vs. STATE OF JAMMU AND KASHMIR
|
October 5, 1999 |
|
KOMAL S PADUKONE Vs. PRINCIPAL JUDGE FAMILY COURT AT BANGALORE CITY
|
February 19, 1999 |
|
KOTHARI INDUSTRIAL CORPORATION LIMITED KANDALI HASSAN DISTRICT Vs. COFFEE BOARD BANGALORE
|
January 29, 1999 |
|
KOTHARI INFORMATION SYSTEMS LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE BANGALORE
|
February 23, 1999 |
|
KRISHNA Vs. STATE OF KARNATAKA
|
November 16, 1999 |
|
KRISHNA MURTHY N Vs. SYNDICATE BANK
|
February 25, 1999 |
|
KRISHNA REDDY Vs. STATE OF KARNATAKA
|
October 5, 1999 |
|
Krishna Shankar Narayan Bhat Vs. Sitaram Shankaranarayana Bhat and others
|
August 23, 1999 |
|
KRISHNAPPA Vs. STATE OF KARNATAKA AND OTHERS
|
December 10, 1999 |
|
KRISHNASA KHEERASA HABIB Vs. SHAH PARASMAL PITTAJI JAIN
|
July 5, 1999 |
|
KUM R KOMALA Vs. MOHAMMED IQBAL
|
January 18, 1999 |
|
KUMAR C A Vs. STATE BANK OF MYSORE
|
September 30, 1999 |
|
KUSUMA POOJARTHY Vs. LAND TRIBUNAL UDUPI TALUK DAKSHIN KANNADA
|
June 29, 1999 |
|
KWALITY BISCUITS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1999 |
|
L S SESHADRI Vs. GOVERNMENT TOOL ROOM AND TRAINING CENTRE BANGALORE
|
March 10, 1999 |
|
L SRINIVAS Vs. AUTHORISED OFFICER and SUPERINTENDENT OF EXCISE
|
March 1, 1999 |
|
Lachama Naika and another Vs. The Deputy Commissioner and another
|
July 14, 1999 |
|
LAKSHMAPPA BALAGANUR Vs. STATE OF KARNATAKA
|
January 12, 1999 |
|
LAKSHMAPPA KALLAPPA Vs. STATE OF KARNATAKA
|
May 31, 1999 |
|
LALITHA LAXMANA KUNDARGI Vs. MANAGING DIRECTOR KARNATAKA HANDLOQM
|
July 20, 1999 |
|
LALITHAMMA Vs. CORPORATION OF THE CITY OF BANGALORE
|
June 9, 1999 |
|
LAWERENCE MENDONSA Vs. ASSISTANT COMMISSIONER KUNDAPURA
|
March 24, 1999 |
|
LAXMI BAI Vs. B K HEMANTH KUMAR
|
March 15, 1999 |
|
LAXMINARAYAN ENTERPRISES Vs. LAXMINARAYAN TEXTILE
|
December 2, 1999 |
|
LAXMINARAYANAN Vs. VINOD
|
April 6, 1999 |
|
LEO TAURO Vs. GRAGORY FERNANDES
|
March 9, 1999 |
|
LINGANAGOUDA GURULINGAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
|
July 30, 1999 |
|
LOKI ALIAS LOKESHA Vs. STATE OF KARNATAKA
|
July 19, 1999 |
|
LT COL RAM AUTAR SHARMA Vs. GOVERNMENT OF INDIA
|
March 24, 1999 |
|
M Vs. K GUDIYAPPA
|
November 25, 1999 |
|
M ABDUL RAUF Vs. VINTAGE HOTELS PVT LTD
|
September 17, 1999 |
|
M B DEVARAJU Vs. STATE OF KARNATAKA
|
February 2, 1999 |
|
M D RAJENDRA Vs. SYMAN FRANSIS
|
April 26, 1999 |
|
M JAYAMMA Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS GOVERNMENT OF KARNATAKA BANGALORE
|
May 24, 1999 |
|
M JEETENDAR GANDHI Vs. HUTHAPPA
|
May 26, 1999 |
|
M KRISHNAPPA Vs. ASSISTANT EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD BANTWAL TALUK
|
June 3, 1999 |
|
M KUMAR Vs. BHARATH EARTH MOVERS LIMITED
|
January 22, 1999 |
|
M MUDDANNA Vs. COMMISSIONER BANGALORE CITY CORPORATION BANGALORE
|
January 28, 1999 |
|
M N G KRISHNAIAH Vs. GANESHAPPA
|
January 7, 1999 |
|
M P JAYASHANKAR Vs. STATE OF KARNATAKA
|
May 28, 1999 |
|
M RAMAKRISHNA REDDY Vs. SUB REGISTRAR BANGALORE
|
April 5, 1999 |
|
M RATNAVARMA PADIVAL Vs. KARNATAKA THEATRES LTD
|
October 1, 1999 |
|
M S LAKSHMINARAYANA BHATTA Vs. B R SHETTY
|
April 6, 1999 |
|
M SUBRAYA PRABHU Vs. STATE OF KARNATAKA
|
April 5, 1999 |
|
M VITTAL RAO Vs. M H RANGANATH
|
February 11, 1999 |
|
M. RAMACHANDRA RAO Vs. VARAPRASAD RAO
|
June 8, 1999 |
|
M. Seetharama Bhat Vs. The Karnataka State Dental Council and others
|
June 14, 1999 |
|
MAHABOOB ALI ALIAS KHALID Vs. ABDUL RASHEED ALIAS ZEEHAN
|
June 1, 1999 |
|
Mahaboobbi Vs. Shri Ibrahimsab Allisab Chanegan
|
December 17, 1999 |
|
MAHADEVAPPA Vs. STATE OF KARNATAKA
|
May 11, 1999 |
|
MAHARASHTRA HYBRID SEEDS COMPANY LIMITED Vs. STATE OF KARNATAKA
|
February 20, 1999 |
|
MAHARUDRAPPA SIRSE Vs. STATE OF KARNATAKA
|
March 3, 1999 |
|
MAHBOOB KHAN Vs. ANDHRA BANK CHAMARAJAPET BRANCH BANGALORE
|
June 16, 1999 |
|
MALLAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
September 28, 1999 |
|
MANAGEMENT OF M/S NAGA THEATRE BANGALORE Vs. R RAJA
|
February 26, 1999 |
|
MANAGER VIJAYA BANK PADUBIDRI DAKSHINA KANNADA Vs. REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE BALMATTA
|
February 1, 1999 |
|
MANGALORE REFINERY AND PETROCHEMICALS LTD Vs. UNION OF INDIA UOI
|
August 23, 1999 |
|
MANGANESE ORE INDIA LIMITED NAGPUR Vs. SANDUR MANGANESE AND IRON ORES LIMITED YESHWANTNAGAR BELLARY DISTRICT
|
March 26, 1999 |
|
MANIPAL PRINTERS AND PUBLISHERS LTD Vs. WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS P LTD
|
November 26, 1999 |
|
MANJAPPA Vs. ASSISTANT COMMISSIONER SAGAR SUB DIVISION
|
July 5, 1999 |
|
MARIA SEVA SANGHA Vs. B N FERNANDES
|
November 5, 1999 |
|
Mariyappa and others Vs. Sri. M.K. Mayaraj and another
|
August 20, 1999 |
|
Mary Associates Vs. K.V. Padmalalitha
|
May 31, 1999 |
|
MAZGAON DOCK LTD Vs. STATE OF KARNATAKA
|
July 29, 1999 |
|
MEDICAL COUNCIL OF INDIA Vs. J N MEDICAL COLLEGE BELGAUM
|
March 24, 1999 |
|
MEDICAL RELIEF SOCIETY OF SOUTH KANARA MANIPAL DAKSHINA KANNADA AND Vs. UNION OF INDIA
|
February 11, 1999 |
|
MEHABOOB BASHA Vs. LABOUR OFFICER AND COMMISSIONER
|
February 19, 1999 |
|
MGMT OF JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
|
September 9, 1999 |
|
MILLIPORE INDIA PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
|
May 24, 1999 |
|
MIRAJUDDIN PATEL Vs. COMMISSIONER FOR CANE DEVELOPMENT CUM DIRECTOR OF SUGAR ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 5, 1999 |
|
MIRANKA ISPAT LTD Vs. ISPAT INDUSTRIES LTD
|
September 17, 1999 |
|
MITSUGEN GLAZES LIMITED BANGALORE Vs. VARKEY OVERSEAS TRADING COMPANY PRIVATE LIMITED BANGALORE
|
February 25, 1999 |
|
MITTAL INVESTMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
|
September 24, 1999 |
|
MITTAL STEEL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 16, 1999 |
|
MODI XEROX LTD Vs. STATE OF KARNATAKA
|
February 18, 1999 |
|
MOHAMED IQBAL KHAN Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
January 13, 1999 |
|
MOHAN ALUMINIUM PVT. LTD. Vs. UNION OF INDIA
|
July 6, 1999 |
|
MOHAN KAMALKAR SINDGIKAR Vs. JOSHI METAL INDUSTRIES BIJAPUR
|
March 10, 1999 |
|
MOTOROLA INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
November 23, 1999 |
|
Mudlappa Vs. Srinidhi Textiles
|
October 13, 1999 |
|
MUNISWAMAPPA ALIAS KAKANNA Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK
|
April 6, 1999 |
|
MUNISWAMY Vs. I T I LTD
|
March 22, 1999 |
|
MUTHURAYAPPA Vs. COMMANDING OFFICER YELAHANKA AIR FORCE
|
October 27, 1999 |
|
MYS FERROM ELECTRONICS PRIVATE LIMITED BANGALORE Vs. VIJAYA LEASING LIMITED BANGALORE
|
October 14, 1999 |
|
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA
|
July 29, 1999 |
|
Mysore Fertilizer Co. Vs. The State of Karnataka through the Commissioner of Commercial Taxes
|
November 17, 1999 |
|
MYSORE FOUNDARIES Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS BANGALORE
|
March 2, 1999 |
|
MYSORE PAPER MILLS OFFICERS ASSOCIATION BHADRAVATHI Vs. MYSORE PAPER MILLS LIMITED BHADRAVATHI
|
February 2, 1999 |
|
MYSORE SAREE UDYOG BANGALORE Vs. MYSORE SILK UDYOG BANGALORE
|
March 26, 1999 |
|
N B KULKARNI Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
February 17, 1999 |
|
N D RANGAPPA Vs. DEPUTY COMMISSIONER DAVANGERE
|
June 16, 1999 |
|
N K PRAKASH GUPTA Vs. RUKMANIYAMMA
|
May 24, 1999 |
|
N NARASIMHIAH Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
April 16, 1999 |
|
N SEETHARAMA SHETTY Vs. UPENDRA MADHAV KINI
|
May 24, 1999 |
|
N SUNDARASWAMY Vs. BANGALORE TURF CLUB LIMITED
|
February 2, 1999 |
|
N. Muniyappa and others Vs. The New India Assurance Limited and others
|
October 7, 1999 |
|
N. Vasanth Kumar Kini Vs. Hallikeri Sales Agencies and another
|
June 18, 1999 |
|
NABAYANA Vs. A SADASHIVA
|
September 18, 1999 |
|
NADUBEEDIRAMAIAH REDDY Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 31, 1999 |
|
NAGAMMA Vs. NINGAMMA
|
February 23, 1999 |
|
NAGARAJU Vs. STATE OF KARNATAKA
|
June 15, 1999 |
|
NANJUNDAIAH Vs. REGISTRAR AND RETURNING OFFICER RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
June 14, 1999 |
|
NARASIMHA NAIK Vs. COMMISSIONER and DIRECTOR OF FOOD and CIVIL SUPPLIES
|
September 17, 1999 |
|
NARASIMHA REDDY Vs. NARASIMHA REDDY
|
March 4, 1999 |
|
NARAYAN PARAMESHWAR NAIK Vs. DEPUTY COMMISSIONER KARWAR UTTARA KANNADA DISTRICT
|
June 8, 1999 |
|
NARAYANA Vs. STATE OF KARNATAKA
|
September 29, 1999 |
|
NARAYANA Vs. LAND TRIBUNAL IV MANAGALORE
|
January 12, 1999 |
|
NARAYANA SWAMY Vs. MUNIYAMMA DEAD
|
March 12, 1999 |
|
NARAYANAMMA Vs. MAYAMMA
|
February 19, 1999 |
|
NARAYANASWAMY Vs. STATE OF KARNATAKA
|
June 24, 1999 |
|
NAVASHANKAR TRANSPORT Vs. DHAKAPPA BIN
|
August 30, 1999 |
|
NAYAK CHANDRASHEKAR SADASHIV Vs. KARNATAKA UNIVERSITY DHARWAD
|
June 22, 1999 |
|
NAZEER AHMED Vs. BRANCH MANAGER KARNATAKA STATE FINANCIAL CORPORATION
|
November 5, 1999 |
|
NEELAWA Vs. RUDRAYYA
|
September 10, 1999 |
|
NEPG MICON LIMITED Vs. PERFECT ENGINEERING MYSORE WORKS
|
September 1, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRA SINGH
|
December 13, 1999 |
|
NINGAMMA Vs. SIDDARAMU
|
June 14, 1999 |
|
NINGAMMA Vs. CHIKKAIAH
|
August 10, 1999 |
|
NINGAPPA Vs. STATE OF KARNATAKA
|
August 19, 1999 |
|
NINGAPPA ALIAS NINGARADDI Vs. STATE
|
November 3, 1999 |
|
NIVEDITA V KARANJE Vs. STATE OF KARNATAKA
|
February 19, 1999 |
|
NOOR MOHAMED Vs. MOHAMED KARMULLA
|
January 4, 1999 |
|
NOORULLA Vs. P K PRABHAKAR
|
March 22, 1999 |
|
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. GADWAL I H EX CONDUCTOR
|
October 29, 1999 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT Vs. ISHWAR BFFLMAPPA GANIGER
|
August 23, 1999 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE HUBLI Vs. DURGAMBA MOTORS KUNDAPURA
|
September 24, 1999 |
|
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. DURGAMBA MOTORS KUNDAPURA
|
March 15, 1999 |
|
NSINGH Vs. LABOUR OFFICER AND MINIMUM WAGES AUTHORITY BANGALORE SUB DIVISION 3
|
February 10, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. VASANTHA RAO ALIAS VASUDEV
|
October 27, 1999 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MINAXI
|
July 6, 1999 |
|
ORR CEE ELECTRONICS LIMITED MYSORE Vs. JUDICIAL MAGISTRATE FIRST CLASS II COURT MYSORE
|
January 28, 1999 |
|
OSWAL MINERALS Vs. MYSORE CALCIDES AND CHEMICALS PVT LTD
|
April 9, 1999 |
|
P B KUMAR Vs. PRESIDING OFFICER
|
December 10, 1999 |
|
P GOVINDA BHAT Vs. STATE OF KARNATAKA
|
April 16, 1999 |
|
P PRABHAVATHI Vs. DIVISIONAL CONTROLLER
|
November 5, 1999 |
|
P R BASAVAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1999 |
|
P RANGANATHAN Vs. C ANJANEYA
|
March 2, 1999 |
|
P S PANDURANGA RAO Vs. CENTRAL BANK OF INDIA
|
April 15, 1999 |
|
P S PANDURANGA RAO Vs. CENTRAL BANK OF INDIA
|
March 15, 1999 |
|
P S RANGANATHAN Vs. AIMAI N IRANI
|
October 6, 1999 |
|
P SIVA NAGA RAJU Vs. BANGALORE UNIVERSITY
|
March 22, 1999 |
|
P SOORYANARAYANA SHETTY Vs. STATE OF KARNATAKA
|
September 10, 1999 |
|
P Y PARRY Vs. CYNOTECH BIOPRODUCTS PRIVATE LIMITED
|
February 24, 1999 |
|
PALANI SWAMY AND ANOTHER Vs. VYSYA BANK LTD.
|
January 18, 1999 |
|
PANCHAMAL CASHEW INDUSTRIES Vs. STATE OF KARNATAKA
|
November 24, 1999 |
|
PANJA CO OPERATIVE AGRICULTURAL BANK LTD Vs. A ISMAIL ANSAR
|
October 6, 1999 |
|
PARAMASHIVAIAH Vs. STATE OF KARNATAKA
|
November 11, 1999 |
|
PATI DEVI Vs. INCOME TAX OFFICER
|
February 15, 1999 |
|
PATIL PANDURANGA VENKANAGOUDA Vs. HORATTI BASAVARAJ SHIVALINGAPPA
|
February 26, 1999 |
|
PAUL D SILVA Vs. STATE OF KARNATAKA
|
January 22, 1999 |
|
PEDDA NARASIMHAIAH Vs. HAYATH SAB
|
September 3, 1999 |
|
PRABHA G NAIK Vs. STATE OF KARNATAKA
|
February 25, 1999 |
|
PRAKASH Vs. HANUMANTHRAYA
|
January 13, 1999 |
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PRAKASH ROADLINES LTD Vs. PREMA
|
March 3, 1999 |
|
PRAMEELAMMA Vs. KAMAVAR REDDY VENKAN GOUDA
|
April 12, 1999 |
|
PRAMOD MEHRA Vs. VIVEK TEXTILE MILL KARMIKARA SANGHA
|
August 20, 1999 |
|
PRASANNA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1999 |
|
PRATHIBA PRASAD Vs. STATE OF KARNATAKA
|
August 23, 1999 |
|
PRUTHVI EDUCATIONAL TRUST BANGALORE Vs. BAR COUNCIL OF INDIA NEW DELHI
|
October 5, 1999 |
|
PUSHPAVATHI Vs. CHAIRMAN MANAGING DIRECTOR
|
October 5, 1999 |
|
PUTTA CHAMAIAH Vs. STATE
|
June 10, 1999 |
|
PUTTAMMA Vs. D V KRISHNAPPA
|
June 15, 1999 |
|
PUTTANANJAPPA Vs. MADAPPA
|
September 2, 1999 |
|
PUTTASWAMY AND ANOTHER Vs. MASTHJGOWDA
|
September 27, 1999 |
|
R ASHA Vs. UNIVERSITY OF MYSORE
|
October 11, 1999 |
|
R BALAJI SINGH Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH
|
June 9, 1999 |
|
R H RADDI Vs. V P KEDILAYA
|
September 24, 1999 |
|
R K AGRAWAL Vs. B P K JOHRI
|
October 7, 1999 |
|
R K ARORA AND SONS PRIVATE LIMITED CALCUTTA Vs. PAMPASAR DISTILLERY LIMITED CHITWADGI HOSPET BELLARY DISTRICT
|
July 2, 1999 |
|
R KOMALA Vs. MOHAMMAD IQBAL
|
January 18, 1999 |
|
R PRAKASH Vs. G P MARTHAMMA
|
November 5, 1999 |
|
R PRASANNA KUMAR Vs. STATE OF KARNATAKA
|
February 11, 1999 |
|
R SHASHIDAR Vs. STATE OF KARNATAKA
|
August 10, 1999 |
|
RAGHUNATH Vs. STATE OF KARNATAKA
|
September 21, 1999 |
|
RAJA ALIAS NAGARAJA Vs. STATE OF KARNATAKA
|
June 18, 1999 |
|
RAJA RAJAGOPAL Vs. STATE OF KARNATAKA
|
October 25, 1999 |
|
RAJAJINAGAR FINANCE AND INVESTMENTS PRIVATE LIMITED Vs. ASST GENERAL MANAGER RESERVE BANK OF INDIA
|
January 7, 1999 |
|
Rajajinagar Finance and Investments Pvt. Ltd. and another Vs. Asst. General Manager, Reserve Bank of India and another
|
January 7, 1999 |
|
RAJAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 1, 1999 |
|
RAJASHEKARAN R Vs. ALLAHABAD BANK
|
November 5, 1999 |
|
RAJASHEKHAR Vs. STATE OF KARNATAKA
|
February 5, 1999 |
|
RAJEEVI SHEDTHI Vs. SECRETARY B R AMBEDKAR SAMAJA SEVA
|
August 13, 1999 |
|
RAMAIAH REDDY Vs. NANJUNDARADHYA
|
March 16, 1999 |
|
RAMANJANEYASWAMI VIDYA SAUNS THE KUMBALOOR HONNALI TALUK SHIMOGA DISTRICT Vs. STATE OF KARNATAKA
|
December 9, 1999 |
|
RAMASEVA MANDALI TRUST R Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
January 12, 1999 |
|
RAMDEV AGENCIES Vs. ADDL ASSTT COMMR OF COMMERCIAL TAXES
|
March 8, 1999 |
|
RAME GOWDA Vs. STATE OF KARNATAKA
|
January 22, 1999 |
|
RAMESH COTTON CORPORATION Vs. STATE OF KARNATAKA
|
January 14, 1999 |
|
RANGANATHA SWAMY PRASANNA KAVERI TRUST Vs. K V RAMESH KUMAR
|
November 23, 1999 |
|
RASHMI BROTHERS Vs. STATE OF KARNATAKA
|
December 17, 1999 |
|
RATHNA BAR AND RESTAURANT Vs. COMMERCIAL TAX OFFICER
|
June 28, 1999 |
|
RATHNAMMA Vs. A V SHARADAMMA
|
July 2, 1999 |
|
RAVINDRA AND CO Vs. STATE OF KARNATAKA
|
December 10, 1999 |
|
RAVINDRA SHETTY Vs. MANAGEMENT OF MYSORE PETRO CHEMICALS LIMITED RAICHUR
|
January 4, 1999 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. DEV KIRAN PAPER MILLS PRIVATE LIMITED
|
October 27, 1999 |
|
ROOPA R NADIG Vs. STATE OF KARNATAKA
|
December 3, 1999 |
|
ROSALI V Vs. NELLAI SMALL MATCH PRODUCERS SERVICE INDUSTRIAL CO OP SOCIETY LIMITED
|
January 8, 1999 |
|
S AND P ENTERPRISES Vs. COMISSIONER BANGALORE MAHANAGARA PALIKE
|
August 6, 1999 |
|
S BANGARAPPA Vs. STATE
|
October 4, 1999 |
|
S GANESHAN Vs. UNION OF INDIA
|
June 29, 1999 |
|
S GIRIJA Vs. KANARA TRANSPORT CO
|
January 5, 1999 |
|
S I KAMRUDDIN SHAH Vs. M R UMAKANTH
|
October 13, 1999 |
|
S IBRAHIM KHAN Vs. MOHAMMED NOORULLA
|
July 27, 1999 |
|
S JAYAPPA Vs. STATE OF KARNATAKA
|
June 15, 1999 |
|
S K Chandrika Vs. Byamma
|
January 4, 1999 |
|
S K L AND CO Vs. UNION OF INDIA
|
January 12, 1999 |
|
S M RAO Vs. STATE OF KARNATAKA
|
April 5, 1999 |
|
S M SHIVANNA Vs. DEPUTY GENERAL MANAGER KARNATAKA STATE FINANCIAL CORPORATION
|
June 23, 1999 |
|
S N ACHARYA Vs. G PADMANABHA ACHARYA
|
December 7, 1999 |
|
S N VASUDEVAN Vs. MANAGEMENT OF BHARATH FRITZ WERNER
|
April 1, 1999 |
|
S NACHIMUTHU GOUNDER Vs. H B NAGARAJU
|
March 26, 1999 |
|
S P ENTERPRISES Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKA
|
August 6, 1999 |
|
S R HANUMANTHAIAH Vs. STATE OF KARNATAKA
|
October 15, 1999 |
|
S R KIRAN Vs. CENTRAL BUREAU OF INVESTIGATION BANGALORE BRANCH
|
February 26, 1999 |
|
S R NAGARAJ AND COMPANY ARASIKERE TOWN HASSAN DISTRICT Vs. SRI GANESH OIL MILL HAVERI DHARWAD DISTRICT
|
September 10, 1999 |
|
S RAVINDRA REDDY Vs. GULBARGA UNIVERSITY
|
July 20, 1999 |
|
S SUNANDA Vs. STATE OF KARNATAKA
|
April 7, 1999 |
|
S T DAYANANDA REDDY Vs. STATE OF KARNATAKA
|
November 23, 1999 |
|
S V KRISHNAMACHARI ALIAS KRISHNAMACHARI Vs. BHATIA
|
November 5, 1999 |
|
S V MUNIKRISHNAPPA Vs. S V NARAYANAPPA
|
March 17, 1999 |
|
S.B. NAGARAJ AND CO Vs. SRI GANESH OIL MILL
|
September 10, 1999 |
|
S.V. Krishnamachari @ Krishnamachari Vs. Sri. Bhatia
|
November 5, 1999 |
|
SABARI TRUST Vs. APPROPRIATE AUTHORITY
|
March 11, 1999 |
|
SABIHA BEGUM Vs. STATE OF KARNATAKA
|
September 27, 1999 |
|
SABULAL Vs. KUNNAMMA
|
September 27, 1999 |
|
SAJJANRAJ BAGRECHA Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE NEW DELHI AND
|
May 27, 1999 |
|
SANGEETHA H D Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE BANGALORE
|
January 4, 1999 |
|
SANJAYKUMAR VARMA Vs. STATE OF KARNATAKA
|
July 6, 1999 |
|
SANKRANTI AGARBATHI CO Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1999 |
|
SAROJAMMA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
January 12, 1999 |
|
SAROJINI Vs. IMAMSAB DASTAGIR SAHEB NALABAND
|
March 31, 1999 |
|
SATHYA SHREE Vs. M KUMARESHAN
|
January 14, 1999 |
|
SATISCHANDRA HEGDE FAMILY TRUST Vs. STATE OF KARNATAKA
|
February 10, 1999 |
|
SHAH GENMAL SAKAL CHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1999 |
|
SHANKARAPPA GOWDA Vs. INDUDHARA GOWDA
|
November 30, 1999 |
|
SHANKARAPRA SHRISHAILAPPA BOADANNAWAR Vs. SHIVAPPA RUDRAPPA SUTAGATTI
|
February 9, 1999 |
|
SHANTHARAJU N Vs. STATE BANK OF MYSORE
|
February 3, 1999 |
|
SHANTHAVEERASWAMY Vs. STATE OF KARNATAKA
|
November 2, 1999 |
|
SHANTHI VIDYA KENDRA Vs. STATE OF KARNATAKA
|
June 24, 1999 |
|
SHIDDAPPA Vs. STATE OF KARNATAKA
|
July 8, 1999 |
|
SHIDDAPPA Vs. STATE OF KARNATAKA
|
July 28, 1999 |
|
SHIVA RAO G CHANDANKERI Vs. REGISTRAR GULBARGA UNIVERSITY
|
October 25, 1999 |
|
SHIVALINGAIAH Vs. SUPERINTENDENT ENGINEER ELECTRICAL AND CHAIRMAN K E B HOUSE ALLOTMENT COMMITTEE BANGALORE
|
November 23, 1999 |
|
SHIVALINGESHWAR OIL MILL Vs. CHANAVEERAPPA BASALINGAPPA
|
June 28, 1999 |
|
SHIVAPPA BASAVANTAPPA DEVARAVAR Vs. BABAJAN
|
March 3, 1999 |
|
SHIVASHARNAPPA Vs. DEPUTY COMMISSIONER GULBARGA
|
January 12, 1999 |
|
SHREYAS PAPERS PVT LTD Vs. STATE OF KARNATAKA
|
September 22, 1999 |
|
SIDDABASAPPA Vs. MANJUNATHA
|
March 30, 1999 |
|
SIDDALINGANAGOUDA R Vs. STATE OF KARNATAKA
|
July 8, 1999 |
|
SIDDAPPA Vs. MANAGING DIRECTOR KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED
|
July 9, 1999 |
|
SIDDARTHA EDUCATION SOCIETY REGISTERED GOLLAHALLI TUMKUR TALUK AND Vs. SUSHEELA
|
April 1, 1999 |
|
SIDDASETTY Vs. STATE OF KARNATAKA
|
July 15, 1999 |
|
SMT. KAMALAMMA AND OTHERS Vs. H.N. REDDY AND OTHERS
|
August 30, 1999 |
|
SMT. LEELAVATHAMMA Vs. RANGAPPA (DECEASED) BY L.R. AND OTHERS
|
December 3, 1999 |
|
SMTTHA R Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
November 5, 1999 |
|
SOMESHWARA FARMERS CO OPERATIVE SPINNING MILLS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
|
January 7, 1999 |
|
SONAROME CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 30, 1999 |
|
SOUTH CANARA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
|
June 28, 1999 |
|
SREE GAJANANA MOTORS TRANSPORT CO LTD Vs. STATE OF KARNATAKA
|
September 2, 1999 |
|
SREE SREEPADARAJA MUTT Vs. PYRA RAMAIAH
|
January 14, 1999 |
|
SRIKANTA DATTA NARASIMHA RAJA WADIYAR Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 31, 1999 |
|
SRINIVAS KALLURI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
January 28, 1999 |
|
SRINIVASA RAO KASHIMPURKAR Vs. STATE OF KARNATAKA
|
February 18, 1999 |
|
SRINIVASALU M Vs. UNION OF INDIA
|
March 10, 1999 |
|
SRINTVAS Vs. VIJAYA S NAYAK
|
August 17, 1999 |
|
STATE Vs. K SRIDHAR
|
July 31, 1999 |
|
STATE Vs. RAJU ALIAS NAGARAJA
|
June 24, 1999 |
|
STATE Vs. M NARAYANASWAMY ALIAS NARAYANA
|
June 15, 1999 |
|
STATE Vs. V K RAJAN VARGHESE
|
August 26, 1999 |
|
STATE Vs. ABUBAKAR SIDDIK
|
September 16, 1999 |
|
STATE Vs. CHANDRAKANTHA MOGERA
|
May 25, 1999 |
|
STATE Vs. B C PARAMESHWARAPPA ALIAS B C PARAMESHA
|
June 7, 1999 |
|
STATE Vs. RAMESHA alias GAJENDRA
|
December 3, 1999 |
|
STATE Vs. HANAMAPPA
|
December 16, 1999 |
|
STATE BANK OF INDIA SUPER MARKET BRANCH GULBARGA Vs. RAVINDRA
|
May 28, 1999 |
|
State by City Police Station, Hassan Vs. Basavaraju alias Basava
|
June 14, 1999 |
|
State By K.M. Doddi Police, Mandya District Vs. Siddegowda and others
|
May 31, 1999 |
|
State by Srinivasapur Police Vs. S. Viswanath
|
October 13, 1999 |
|
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED HUBLI Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY HUBLI DHARWAD DISTRICT
|
February 18, 1999 |
|
STATE OF KARNATAKA Vs. BALAPPA
|
February 1, 1999 |
|
STATE OF KARNATAKA Vs. STATE
|
February 1, 1999 |
|
STATE OF KARNATAKA Vs. SIDDEGOWDA
|
May 31, 1999 |
|
STATE OF KARNATAKA Vs. K S MANJUNATHACHARI
|
April 16, 1999 |
|
STATE OF KARNATAKA Vs. B YESHWANTH KUMAR
|
September 23, 1999 |
|
STATE OF KARNATAKA Vs. AKBARSAB AMEENSAB UMACHAGI
|
September 2, 1999 |
|
STATE OF KARNATAKA Vs. NINGAPPA BHIMAPPA UPPAR
|
October 25, 1999 |
|
STATE OF KARNATAKA Vs. ADIVAPPA YALLAPPA GAINAL ALIAS GANGANAL
|
October 4, 1999 |
|
State of Karnataka Vs. Laxman
|
June 24, 1999 |
|
STATE OF KARNATAKA Vs. ANTHONIDAS
|
July 9, 1999 |
|
STATE OF KARNATAKA Vs. RAMAPPA APARAI GHASTI
|
July 6, 1999 |
|
STATE OF KARNATAKA Vs. ASLAM ALIAS ASLAM PASHA
|
June 30, 1999 |
|
STATE OF KARNATAKA Vs. BASAVARAJ
|
July 27, 1999 |
|
STATE OF KARNATAKA Vs. SHEIK KHADER
|
July 27, 1999 |
|
STATE OF KARNATAKA Vs. PUNDALIK
|
July 24, 1999 |
|
STATE OF KARNATAKA Vs. SYED MEHABOOB
|
July 14, 1999 |
|
STATE OF KARNATAKA Vs. T BALU
|
December 2, 1999 |
|
STATE OF KARNATAKA Vs. BASAPPA S O NAGAPPA
|
December 6, 1999 |
|
STATE OF KARNATAKA Vs. VENKATESHA
|
December 8, 1999 |
|
STATE OF KARNATAKA Vs. B S MANIBANAKAR
|
December 3, 1999 |
|
STATE OF KARNATAKA Vs. ERAPPA KURUGODEPPA PUJAR
|
December 9, 1999 |
|
STATE OF KARNATAKA Vs. LAKSHMAPPA
|
November 25, 1999 |
|
STATE OF KARNATAKA Vs. BASAVARAJ NAGOOR
|
November 26, 1999 |
|
State of Karnataka and another Vs.
|
February 1, 1999 |
|
State of Karnataka by Bilagi Police Vs. Mallappa Dyavappa Harijan @ Talawar and others
|
October 5, 1999 |
|
SUBHAKAR Vs. LAND TRIBUNAL KARKALA TALUK KARKALA
|
February 22, 1999 |
|
SUBHASH MAHADEVAPPA Vs. MADAN KRISHNA KHANAPUR
|
February 11, 1999 |
|
SUBHASH MARKETING Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 17, 1999 |
|
SUBRAMANYAM AND COMPANY Vs. MUNISWAMAPPA
|
July 29, 1999 |
|
SUDHA V REDDY Vs. CORPORATION OF THE CITY OF BANGALORE
|
April 1, 1999 |
|
SUNDARA GOWDA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS IN KARNATAKA
|
March 17, 1999 |
|
SUNDER LODGE Vs. STATE OF KARNATAKA
|
March 11, 1999 |
|
SUNIL ACHARYA Vs. STATE OF KARNATAKA
|
December 9, 1999 |
|
SUNIL KUMAR D S Vs. MYSORE UNIVERSITY
|
November 5, 1999 |
|
SUNIL RAOSAHEB PATIL Vs. STATE OF KARNATAKA
|
January 22, 1999 |
|
SUNKAMMA Vs. H RAMAYYA REDDY
|
December 9, 1999 |
|
SUPER TEX LABELS PVT LTD Vs. STATE OF KARNATAKA
|
September 7, 1999 |
|
SUPERINTENDENT OF CENTRAL EXCISE HEAD-QUARTERS PREVENTIVE BANGALORE-III AND Vs. KARNATAKA SOAPNUT POWDER MANUFACTURERS ASSOCIATION REGISTERED
|
February 3, 1999 |
|
SUPERTRONIX Vs. STATE OF KARNATAKA
|
September 24, 1999 |
|
SURANA PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1999 |
|
SURENDRA Vs. PADMA
|
September 2, 1999 |
|
SURFA COATS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS IV BANGALORE
|
January 11, 1999 |
|
SURYAKANTH Vs. ALLAMAPRABHU ALIAS ALLAWWA
|
July 22, 1999 |
|
SYED BERI ALIAS CHAYYABBA Vs. AHMAD BERI
|
March 5, 1999 |
|
SYNDICATE BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
July 26, 1999 |
|
SYNDICATE BANK Vs. STATE OF KARNATAKA
|
July 26, 1999 |
|
T B MUDDANNA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 12, 1999 |
|
T H YASHAWANTA Vs. T J JAGADEESH
|
January 13, 1999 |
|
T N ERANAIKA Vs. RAGHU
|
September 3, 1999 |
|
T P ABDULLA Vs. SUBHIDA
|
January 25, 1999 |
|
T R SRIKANTAIAH SETTY Vs. BALAKRISHNA
|
April 7, 1999 |
|
T RAMAREDDY Vs. TAHSILDAR BANGARPET TALUK KOLAR
|
November 3, 1999 |
|
T SUNDARA Vs. MANAGEMENT
|
February 24, 1999 |
|
T T PRIVATE LIMITED NOW KNOWN AS T T K PRESTIGE LTD Vs. STATE OF KARNATAKA
|
August 11, 1999 |
|
T THIRUMALESH Vs. BHARATIYA RESERVE BANK NOTE MUDRAN LIMITED BANGALORE
|
July 9, 1999 |
|
TADALAM G DWARAKANATH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1999 |
|
TATA HONEYWELL LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 15, 1999 |
|
TATA TEA LIMITED Vs. STATE OF KARNATAKA
|
January 12, 1999 |
|
TATA TEA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 16, 1999 |
|
THAMMANNA Vs. STATE OF KARNATAKA
|
April 8, 1999 |
|
THE MANAGEMENT OF ST. ANNES EDUCATIONAL SOCIETY (R) Vs. SMT. MARY TERESA MORRIS
|
October 12, 1999 |
|
THIMMAIAH Vs. SREENIVASA
|
April 16, 1999 |
|
Thimmanna and others Vs. B.T. Sharada and others
|
July 24, 1999 |
|
Thimmanna Naik and others Vs. The Deputy Commissioner and others
|
November 26, 1999 |
|
TRANSPORT CORPORATION OF INDIA LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 7, 1999 |
|
TRITON VALVES LTD Vs. ASSISTANT COMMISSIONER OF C EX , MYSORE-II
|
November 15, 1999 |
|
TRUVOLT ENGINEERING COMPANY PRIVATE LIMITED CALCUTTA Vs. BANGALORE MAHANAGARA PALIKE
|
March 31, 1999 |
|
TUKARAM S VERNEKAR Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
February 3, 1999 |
|
TUNGABHADRA BOARD Vs. EASU
|
July 15, 1999 |
|
TUNGABHADRA INDUSTRIES LTD Vs. CROWN OIL AND DAL INDUSTRIES
|
October 6, 1999 |
|
U AHMED Vs. Y C SARASWATHI
|
March 31, 1999 |
|
U.K. KINI (DR.) Vs. K. VASUDEVA PAI
|
February 19, 1999 |
|
UDAY KRISHNA NAIK Vs. STATE OF KARNATAKA
|
April 16, 1999 |
|
UDAYASHANKAR TRANSPORT KOPPA Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
January 22, 1999 |
|
UFM RAMABAI HANUMANTH NAYAK Vs. STATE OF KARNATAKA
|
June 24, 1999 |
|
UMESH BHIMARAO MARAPUR Vs. DEVAPPA DHULAPPA NAVI
|
December 6, 1999 |
|
UNDER SECRETARY HOUSING AND URBAN DEVELOPMENT DEPTT Vs. A RAJENDRA NAIDU
|
November 15, 1999 |
|
Under Secretary, Housing and Urban Development Department and another Vs. Sri. A. Rajendra Naidu and another
|
November 15, 1999 |
|
UNION OF INDIA Vs. CITY MUNICIPAL COUNCIL RANI BENNUR
|
July 19, 1999 |
|
UNION OF INDIA Vs. NANDA
|
January 29, 1999 |
|
UNION OF INDIA UOI Vs. VIKRANT TYRES LTD
|
October 4, 1999 |
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UNISTEEL INDUSTRIES P LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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August 23, 1999 |
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UNITED BREWERIES LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
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July 5, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. CHANDAMMA
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October 1, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. DODDAPAPAIAH
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September 14, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SANGAWA ALIAS MAHADEVI
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July 21, 1999 |
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USHA SATISH Vs. BOARD OF DIRECTORS THE LAKSHMI VILAS BANK LIMITED
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March 25, 1999 |
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V B DESAI Vs. ADMINISTRATIVE OFFICER SETTLEMENT COMMISSION FOR I T AND W T NO 1
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May 3, 1999 |
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V C BASAVANNA Vs. KARNATAKA STATE TRANSPORT
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September 29, 1999 |
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V CHICKAVENKATAPPA Vs. CHANCELLOR MYSORE UNIVERSITY BANGALORE
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July 9, 1999 |
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V JAYARAM Vs. A M ABDUL RAHMAN
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January 19, 1999 |
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V M GAMPA GULBARGA Vs. SHIVASHARANAPPA
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July 30, 1999 |
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V M SALGAOCAR AND BROS LIMITED Vs. INCOME TAX OFFICER
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January 14, 1999 |
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V M SALGAOCAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 3, 1999 |
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V N MUNEGOWDA Vs. MUSHRAFF ALI BAIG
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January 13, 1999 |
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V RAMACHANDRA Vs. SYNDICATE BANK HEAD OFFICE MANIPAL D K DISTRICT
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March 16, 1999 |
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V.K. BALARAM Vs. LIFE INSURANCE CORPORATION OF INDIA, `JEEVAN KRISHNA, UDUPI AND ANOTHER
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November 30, 1999 |
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VASANTHA RAO @ VASUDEV & ANR Vs. ORIENTAL INSURANCE COMPANY LIMITED & ORS
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October 27, 1999 |
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VENUGOPALA REDDY Y Vs. COMMISSIONER OF INCOME TAX
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May 25, 1999 |
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VICTOR I LOBO Vs. MANAGEMENT THE BELGAUM DIOCESE BOARD OF EDUCATION CAMP BELGAUM AND
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March 28, 1999 |
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VIJAYAKUMAR MANE Vs. REGIONAL TRANSPORT OFFICER DHARWAD
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December 14, 1999 |
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VIJAYALAKSHMI RAVINDRANATH Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES BANGALORE
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March 22, 1999 |
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VINEETH EDUCATION SOCIETY R BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
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March 10, 1999 |
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VINODA TALKIES Vs. DISTRICT MAGISTRATE TUMKUR
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June 7, 1999 |
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VISHISTA SOLVENT OILS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS
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August 2, 1999 |
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VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
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May 24, 1999 |
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VYSYA BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
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August 2, 1999 |
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Vysya Bank Ltd. and Global Trust Bank Ltd. Vs. Joint Commissioner of Income Tax and another
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August 2, 1999 |
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WIDA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 29, 1999 |
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WORKMEN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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February 1, 1999 |
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WORKMEN OF KARNATAKA GOVERNMENT INSURANCE DEPARTMENT BANGALORE Vs. PRESIDING OFFICER PRINCIPAL INDUSTRIAL TRIBUNAL BANGALORE
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February 11, 1999 |
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World Wide Traders Vs. Foreign Exchange Regulation Appellate Board, Ministry of Law and Justice and another
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June 18, 1999 |
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WORLDWIDE TRADERS BANGALORE Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD CHENNAI
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June 18, 1999 |
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YAMUNAIYYA Vs. STATE OF KARNATAKA
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August 4, 1999 |
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YELLAMMA DASAPPA HOSPITAL BANGALORE Vs. COMMISSIONER OF CUSTOMS BANGALORE
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November 17, 1999 |
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ZOO AUTHORITY OF KARNATAKA Vs. ANAND MAJOR
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January 14, 1999 |
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