A C ANANTHA SWAMY Vs. STATE OF KARNATAKA
|
July 30, 1998 |
A HIRIYANNA GOWDA Vs. STATE OF KARNATAKA
|
July 2, 1998 |
A K THIPPANNA Vs. DEPUTY COMMISSIONER SHIMOCA DISTRICT SHIMOGA
|
July 15, 1998 |
A K VERMA Vs. STATE
|
July 22, 1998 |
A M PUTTASWAMAIAH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD
|
August 12, 1998 |
A NAGARAJA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
September 23, 1998 |
A S VIGNESHWARA UDUPA Vs. TEEKAPPA
|
February 6, 1998 |
A V AMARNATHAN Vs. REGISTRAR JUDICIAL HIGH COURT OF KARNATAKA
|
October 30, 1998 |
A V KULKAKNI Vs. STATE OF KARNATAKA
|
July 22, 1998 |
A. GANAPATHI NAYAK Vs. SRI DEVANATHA
|
October 5, 1998 |
A. VENKATARAMANA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPN. AND OTHERS
|
July 22, 1998 |
A.A. AMBANNA Vs. SECRETARY, RURAL DEVELOPMENT AND CO
|
November 24, 1998 |
A.V. RANGACHARYA & ANOTHER Vs. PILLANJINAPPA & ANOTHER
|
June 22, 1998 |
ABDUL GAFARSAB Vs. STATE OF KARNATAKA
|
January 19, 1998 |
Abdul Haleem Vs. Kalique Ahmed (Deceased) By L.Rs
|
February 4, 1998 |
ABDUL KHADER Vs. STATE OF KARNATAKA
|
November 25, 1998 |
ABDUL RAHAMAN SHARIFF Vs. STATE OF KARNATAKA
|
January 27, 1998 |
ABDUL RAUF J UPPIN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
October 20, 1998 |
ACHAMMA Vs. H DHANARAJ SINGH
|
May 16, 1998 |
ACHAMMA Vs. H DHANARAJ SINGH
|
May 26, 1998 |
ADIVASI SHIKSHANA PRASARAKA MANDAL AURAD B DISTRICT BIDAR Vs. STATE OF KARNATAKA
|
September 11, 1998 |
AEG TELEFUNKEN Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1998 |
AGANAGOUDA GOWDAPPA GOUDA PATIL Vs. STATE OF KARNATAKA
|
May 26, 1998 |
AGRICULTURAL PRODUCE MARKET COMMITTEE BAILHONGAL BELGAUM DISTRICT Vs. ASHOK HARAKNI
|
August 10, 1998 |
AGRICULTURAL PRODUCE MARKET COMMITTEE KADUR Vs. K S NIRVANAPPA
|
January 29, 1998 |
AIRFREIGHT LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
March 30, 1998 |
AKHILA BHARATHA KURUHLNASHETTY SANGHA R BANGALORE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS INKARNATAKA BANGALORE
|
September 4, 1998 |
AL MAHMOOD EDUCATION SOCIETY SHIMOGA Vs. STATE OF KARNATAKA
|
December 7, 1998 |
ALBAHAR SHIPPING COMPANY MANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
June 5, 1998 |
ALBAN DSOUZA Vs. LAND TRIBUNAL UDUPI
|
August 5, 1998 |
ALL INDIA REGIONAL RURAL BANES EMPLOYEES Vs. UNION OF INDIA
|
November 11, 1998 |
AMBUJAKSHI B Vs. DIRECTOR KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE AND
|
September 11, 1998 |
AMEER KHAN Vs. STATE OF KARNATAKA
|
February 11, 1998 |
AMEYA PRESENCE MARKETING Vs. BANGALORE CITY CORPORATION
|
July 2, 1998 |
ANAND Vs. STATE OF KARNATAKA
|
August 4, 1998 |
ANAND MOOLYA Vs. K.R. BHANDARY
|
October 15, 1998 |
ANANDA RAJ Vs. A CRUSOE RAJ
|
April 17, 1998 |
ANANDA SHETTY Vs. AITHU POOJARY
|
August 24, 1998 |
ANANTHAMMA Vs. MANAGING DIRECTOR COOPERATIVE SPINNING MILL LTD
|
August 4, 1998 |
ANNAPOORNA Vs. STATE OF KARNATAKA
|
September 3, 1998 |
ANNAPPA Vs. D S SUGANDHARAJ
|
June 17, 1998 |
ANUSHA Vs. K SHANKAR RAMAN
|
May 26, 1998 |
APPALAL MOHAMMED DESAI Vs. ZIYAUDDIN ISAQ DESAI
|
November 9, 1998 |
ARUN KUMAR AGRAWAL Vs. STATE OF KARNATAKA
|
February 27, 1998 |
ARUNKUMAR AND OTHERS Vs. THE ASSISTANT COMMISSIONER, DHARWAR REVENUE DIVISION, DHARWAR AND OTHERS
|
September 4, 1998 |
ASHOK ALIAS NINGAPPA Vs. SHANTHABAI
|
June 17, 1998 |
ASIA PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
|
December 18, 1998 |
ASIF ALIM SAIT Vs. UNION OF INDIA
|
December 16, 1998 |
ASSISTANT COMMISSIONER AND SPECIAL LANDACQUISITION OFFICER CHITRADURGA Vs. M V NAGARATHNAMMA
|
June 4, 1998 |
ASSISTANT COMMISSIONER BELGAUM SUB DIVISION BELGAUM Vs. NINGAPPA SIDDAPPA ARASHAVI
|
July 6, 1998 |
ASSISTANT COMMISSIONER BELGAUM SUB-DIVISION BELGAUM Vs. RAO SAHEB BABU PATIL
|
August 5, 1998 |
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. BRINDAVAN BANGLE STORES
|
June 22, 1998 |
ASWATHAMMA Vs. H M VIJAYARAGHAVA
|
June 3, 1998 |
ATRIA POWER CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 16, 1998 |
AUMA INDIA LTD Vs. UNION OF INDIA UOI
|
October 22, 1998 |
B ASHOK SHENOY Vs. STATION HOUSE OFFICER PUTTUR DAKSHINA KANNADA
|
July 8, 1998 |
B C NABASIMHA MURTHY Vs. COMMISSIONER OF EXCISE BANGALORE
|
June 30, 1998 |
B G VISHWA CHETAN Vs. BANGALORE UNIVERSITY
|
October 5, 1998 |
B K ANNAPPA Vs. URBAN DEVELOPMENT AUTHORITY HASSANAND
|
September 16, 1998 |
B K DEVAPAIAP Vs. MAHABALA SHETTY
|
August 11, 1998 |
B K KRISHNA MURTHY Vs. G P RAO
|
July 3, 1998 |
B K PARVATHAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
January 16, 1998 |
B KAMALA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
March 25, 1998 |
B KRISHNA BHAT Vs. SYNDICATE BANK PUTTUR BRANCH DAKSHINA KANNADA
|
September 7, 1998 |
B L JAYAKUMAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BTS DIVISION BANGALORE
|
March 9, 1998 |
B L NANJAPPA Vs. SANGLI BANK LTD
|
July 24, 1998 |
B M IQBAL Vs. INSPECTOR OF POLICE CBI BANGALORE
|
August 10, 1998 |
B M PAKKALA Vs. MANAGEMENT OF VIJAYA BANK ZONAL
|
March 9, 1998 |
B MOHAMMAD Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT MANGALORE
|
September 4, 1998 |
B N JAYANTH KUMAR Vs. STATE OF KARNATAKA
|
February 20, 1998 |
B P MALINI Vs. RAMACHANDRA PESTICIDES PVT LTD
|
December 7, 1998 |
B R AMBEDKAR EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
|
May 25, 1998 |
B R MANJEGOWDA Vs. STATE OF KARNATAKA
|
February 18, 1998 |
B RAMACHANDRA Vs. STATE
|
August 31, 1998 |
B S RAMASWAMY Vs. LAND ACQUISITION OFFICER SAGAR
|
August 14, 1998 |
B SHAMA RAO Vs. B S PANDURANGA RAO
|
December 11, 1998 |
B SHESHA YADAVA Vs. ORIENTAL INSURANCE COMPANY LIMITED NEWDELHI
|
June 15, 1998 |
B SHIVANNA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 16, 1998 |
B SIDDARAMAPPA Vs. STATE OF KARNATAKA
|
August 5, 1998 |
B V ASWATHAIAH AND BROS Vs. STATE OF KARNATAKA
|
September 18, 1998 |
B V KUPPU SWAMY Vs. SYED SIRAJ AHMED
|
December 15, 1998 |
B V RAGHUNANDA GUPTA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
July 18, 1998 |
B V SHIVAKUMAR Vs. STATE OF KARNATAKA
|
July 24, 1998 |
B VASANTHARAM SHETTY Vs. STATE OF KARNATAKA
|
July 13, 1998 |
B. M. SHANKAR RAO Vs. PRESIDING OFFICER, LABOUR COURT, CHICKMAGALUR
|
August 13, 1998 |
BABITHA NUGALA Vs. COMMON ENTRANCE TEST CELL GOVT OF KARNATAKA
|
September 25, 1998 |
BAIRY Vs. GENERAL MANAGER
|
December 2, 1998 |
BAJJAPPA Vs. STATE OF KARNATAKA
|
March 18, 1998 |
BALAGOUDA ALAGOUDA PATIL Vs. BABASAHEB RAMAGOUDA PATIL
|
March 23, 1998 |
BALASAHEB Vs. TAHSILDAR CHIKODI BELGAUM DISTRICT
|
July 24, 1998 |
BALAVANT BASAVANT MUTAKEKAR Vs. SIDDALINGAPPA BASAPPA ARAGAVI
|
April 17, 1998 |
BANGALORE DEVELOPMENT AUTHORITY Vs. C B C I SOCIETY FOR MEDICAL EDUCATION
|
March 9, 1998 |
BAPUJI EDUCATION SOCIETY TUMKUR Vs. STATE OF KARNATAKA
|
February 4, 1998 |
BARAGUR RAMCHANDRAPPA Vs. STATE OF KARNATAKA
|
April 16, 1998 |
BASALINGAPPA CHANNAPPA Vs. DUNDAPPA PUTTAPPA PANCHAPPANAVAR
|
March 19, 1998 |
BASAPPA Vs. SYNDICATE BANK
|
August 17, 1998 |
BASAPPA Vs. RAGHUNATH GONVINDRAO DESHPANDE AND OTHERS
|
September 1, 1998 |
BASAPPA BALAPPA BHANGI Vs. STATE OF KARNATAKA
|
March 30, 1998 |
BASAPPA KOTRAPPA CHALAGERI Vs. STATE OF KARNATAKA
|
August 26, 1998 |
BASAVARAJ NAGOOR Vs. STATE OF KARNATAKA
|
November 11, 1998 |
BASAWWA Vs. LAND TRIBUNAL DHARWAD
|
April 2, 1998 |
BEERA AAYU AGERA Vs. LAND TRIBUNAL ANKOLA UTTARA KANNADA DISTRICT
|
March 2, 1998 |
BELGAUM STRUCTURAL ENGINEERING PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
July 9, 1998 |
Belgaum Structural Engineering Pvt. Ltd. Vs. The Additional Commissioner of Commercial Taxes
|
July 9, 1998 |
BELLAD AUTOMOBILE ENGINEERS Vs. K A T
|
January 21, 1998 |
BELLAPPA Vs. STATE OF KARNATAKA
|
May 28, 1998 |
BELLARY NAGARIKARA VEDIKE BELLARY Vs. STATE OF KARNATAKA
|
June 26, 1998 |
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE AND OTHERS
|
August 11, 1998 |
BHAGAWAN RICE MILL AND OIL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
February 4, 1998 |
BHAGYASHREE COMBINES A REGISTERED PARTNERSHIP FIRM BELLARY Vs. DISTRICT MAGISTRATE BELLARY
|
March 31, 1998 |
BHALACHANDRA KRISHNAJI KALE Vs. KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE
|
September 16, 1998 |
BHALCHANDRA TRANSPORT COMPANY HUBLI Vs. STATE OF KARNATAKA
|
January 28, 1998 |
BHARAT TEXTILES AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA
|
July 15, 1998 |
BHIMSHENRAO Vs. AMBARAO
|
July 2, 1998 |
BHOLA NATH T Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
March 24, 1998 |
BHUPENDRA A MEHTA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
July 20, 1998 |
BHUTALEPPA MORTEPPA Vs. MORTEPPA BHIMAPPA
|
June 19, 1998 |
BIDAR SAHAKARI SAKKARE KHARKHANE NIYAMAT Vs. UNION OF INDIA
|
November 25, 1998 |
BINNY LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 10, 1998 |
BITTAGOWDANAHALLI MILK PRODUCERS CO OP SOCIETY LTD Vs. RETURNING OFFICER ASST COMMISSIONER CHANNARAYAPATNA
|
July 17, 1998 |
BOOK CENTRE PRESS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM
|
September 10, 1998 |
BOREGOWDA Vs. C D DEVAIAH
|
August 4, 1998 |
BOREGOWDA Vs. RANGAMAYAMMA
|
February 23, 1998 |
BRAHAMAVAR CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1998 |
BRINDAVAN ROLLER MILLS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 22, 1998 |
C Vs. B ANSUYA
|
August 26, 1998 |
C C DEVASIA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
|
February 19, 1998 |
C DINAKAR Vs. GOVERNMENT OF KARNATAKA
|
October 23, 1998 |
C G KRISHNA PRASAD Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1998 |
C K PATTAMASHETTI Vs. BANGALORE UNIVERSITY
|
August 21, 1998 |
C KALEGOUDA Vs. S SADASHIVAPPA
|
April 16, 1998 |
C M NARAYANA REDDY Vs. LAKSHMIDEVAMMA
|
July 9, 1998 |
C P JAGADEESH Vs. MYSORE UNIVERSITY
|
November 10, 1998 |
C P PRATHIMA DEVI Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
|
November 27, 1998 |
C RAMAPPA Vs. B BOLEGOUDA
|
July 8, 1998 |
C T SUBBARAYAPPA Vs. VICE CHANCELLOR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
May 29, 1998 |
C.G. Krishna Prasad (Major) Vs. Commissioner of Income Tax and another
|
August 26, 1998 |
CALICUT TRADING COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE
|
July 21, 1998 |
CANARA BANK Vs. B PATHU
|
August 12, 1998 |
CANARA BANK ARSIKERE Vs. B E SEDDAPPA
|
January 15, 1998 |
CANARA BANK SIA SECTION INFANTRY ROAD BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS
|
March 31, 1998 |
CANTONMENT BOARD Vs. JEENATH BEGUM HABIBUR RAHMAN SHEIKH
|
September 22, 1998 |
CAPT GEORGE MARTIS Vs. NEW MANGALORE PORT TRUST PANAMBUR
|
October 22, 1998 |
CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
February 11, 1998 |
CHANDREGOWDA Vs. STATE
|
October 8, 1998 |
CHANNABASAPPA Vs. STATE OF KARNATAKA
|
June 30, 1998 |
CHANNABASAPPA GURAPPA BELAGAVI Vs. LAXMTOAS BAPUDAS DARBAR
|
November 3, 1998 |
CHAYA SRIVATSA Vs. HINDUSTAN MACHINE TOOLS LTD. AND OTHERS
|
November 12, 1998 |
CHIEF SECRETARY ZILLA PANCHAYAT BIDAR Vs. ANANDABAI
|
September 16, 1998 |
CHINNATHAYAPPA Vs. SHASKCDHAR
|
June 12, 1998 |
CHITRADURGA DISTRICT MAZDOOR SANGH Vs. MYSORE KIRLOSKAR LIMITED YANTRAPUR HARHIAR CHITRADURGA DISTRICT
|
August 14, 1998 |
COLONEL S M SRIKANTHA Vs. BHARAT EARTH MOVERS LTD
|
September 7, 1998 |
COMMANDER KRISHAN KUMAR Vs. HINDUSTAN AERONAUTICS LTD. BANGALORE
|
August 14, 1998 |
COMMISSIONER OF INCOME TAX Vs. I T I EMPLOYEES DEATH AND SUPERANNUATION RELIEF FUND
|
July 24, 1998 |
COMMISSIONER OF INCOME TAX Vs. SHANKARAPPA H C
|
July 9, 1998 |
COMMISSIONER OF INCOME TAX Vs. ENERGOMACH EXPORTS
|
January 29, 1998 |
COMMISSIONER OF INCOME TAX Vs. M P JAYARAM
|
April 16, 1998 |
COMMISSIONER OF INCOME TAX Vs. BHARATH EARTH MOVERS LIMITED
|
September 10, 1998 |
COMMISSIONER OF POLICE CITY OF BANGALORE Vs. R SHANKARE GOWDA
|
November 27, 1998 |
COTTON CORPORATION OF INDIA LIMITED BANGALORE Vs. G C ODUSUMATH
|
March 25, 1998 |
D HEMACHANDRA SAGAR Vs. STATE OF KARNATAKA
|
August 31, 1998 |
D L SADASHIVA REDDY Vs. P LALA SHERIFF
|
September 1, 1998 |
D LAKSHMANA MURTHY Vs. V RAJESH
|
March 31, 1998 |
D M GAYATRI Vs. DIVISIONAL CONTROLLER KSRTC BELLARY
|
March 17, 1998 |
D M NAGARAJA SETTY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 30, 1998 |
D N RAMAKRISHNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER ANDASSISTANT COMMISSIONER
|
July 1, 1998 |
D SRINIVAS Vs. UNION OF INDIA
|
July 17, 1998 |
D VICTOR Vs. L SUNDARAM
|
March 13, 1998 |
D. Hemachandra Sagar and another Vs. State of Karnataka and others
|
August 31, 1998 |
DALIT SENA KARNATAKA Vs. KARNATAK UNIVERSITY DHARWAD
|
December 18, 1998 |
DATTATRAYA Vs. LALITA NARAYAN HUSLAR
|
August 24, 1998 |
DATTATREYA Vs. MAHAVEER
|
March 31, 1998 |
DECCAN ALLOYS P LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER
|
March 19, 1998 |
DEENA GEORGE Vs. BOARD OF MANAGEMENT OF ST JOHNS HIGHSCHOOL BANGALORE
|
June 1, 1998 |
DEEPCHAND Vs. AMINA BAI ALIAS AMINABIYAMMA
|
March 9, 1998 |
DEPUTY COMMISSIONER KODAGU DISTRICT MADIKERI Vs. ROBERT DSILVA
|
May 26, 1998 |
DEVADAS N. POOJARY Vs. REGIONAL TRANSPORT AUTHORITY & ORS.
|
November 23, 1998 |
DEVARAJ DHANRAM Vs. FIREBRICKS
|
November 9, 1998 |
DEVDAS RAO Vs. SYNDICATE BANK MANIPAL DAKSHINA KANNADA
|
May 25, 1998 |
DEVENDRAPPA Vs. RAMAPPA SANKAPPA HUBLI
|
August 28, 1998 |
DEVKALA CONSULTANCY SERVICES Vs. UNION OF INDIA
|
December 18, 1998 |
DHAESA Vs. BANDAGISAB
|
July 16, 1998 |
DHANALAKSHMI Vs. RESERVE BANK OF INDIA BOMBAY
|
July 30, 1998 |
DHOBI RAMAIAH Vs. DHOBI ABBIGA
|
September 17, 1998 |
DIRECTOR MAINTENANCE DEPARTMENT OF TELECOM BANGALORE Vs. STATE OF KARNATAKA
|
March 23, 1998 |
DIVISIONAL CONTROLLER KARNATAKA STATEROAD TRANSPORT CORPORATION BANGALORECENTRAL DIVISION BANGALORE Vs. K C NATESHACHARI
|
January 15, 1998 |
DOCTORS FORUM PUTTUR Vs. TOWN MUNICIPAL COUNCIL
|
November 11, 1998 |
DYAMAPPA DURGAPPA KADEMANI Vs. MADHUKAR SHYAMASUNDAR MUNDARGI
|
June 1, 1998 |
DYAMAWWA Vs. ASSISTANT COMMISSIONER LINGSUGUR SUB DIVISION LINGSUGUR RAICHUR DISTRICT
|
September 11, 1998 |
EAST INDIA TRANSPORT AGENCY Vs. ORIENTAL INSURANCE CO LTD
|
September 8, 1998 |
ELIZABETH MATHEW Vs. S K NARAYANA
|
September 11, 1998 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. CORNER HOUSE FUN FOOD CAFE BANGALORE
|
February 9, 1998 |
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. PANDURANGA PAUL
|
December 17, 1998 |
EQUIPMENT Vs. UNION OF INDIA UOI
|
June 11, 1998 |
ERAPPA Vs. CHANNABASAPPA
|
September 18, 1998 |
ESWARAIAH Vs. B S SIDDALINGAPPA & ORS
|
November 26, 1998 |
EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD HUBLI Vs. HAJARAT ALI MAILASAB
|
April 16, 1998 |
FATIMA KOM MASTANSAB NADAF Vs. STATE OF KARNATAKA
|
April 1, 1998 |
FELICIA FALIVARIAVA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
March 19, 1998 |
FELLIX JOANNAS Vs. STATE OF KARNATAKA
|
February 18, 1998 |
FIROZKHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
June 16, 1998 |
G CHIKKAPAPANNA Vs. KENCHAMMA
|
June 19, 1998 |
G MALLIKARJUNAPPA Vs. SHAMANUR SHIVASHANKARAPPA
|
November 3, 1998 |
G RANGANATHA IYENGAR Vs. TELANG TRUST BANGALORE
|
August 21, 1998 |
G S SHIVAPRAKASH Vs. CENTRAL SILK BOARD BANGALORE
|
August 24, 1998 |
G SANNAVEERANNA Vs. SECRETARY REGIONAL TRANSPORT
|
April 16, 1998 |
G SHASHIKUMAR Vs. MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
|
March 24, 1998 |
G SUNDARAM Vs. GENERAL MANAGER DISCIPLINARY AUTHORITY CANARA BANK INDUSTRIAL RELATIONS
|
March 25, 1998 |
G UMADEVI Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
March 6, 1998 |
G V SREERAMA REDDY Vs. STATE OF KARNATAKA
|
July 10, 1998 |
G V SUBBA RAO Vs. TAHSILDAR CHICKKABALLAPUR TOWN KOLAR
|
January 13, 1998 |
G. Sundaram Vs. General Manager (Disciplinary Authority), Canara Bank, Industrial Relations Section, Personnel Wing, Head Office, J.C. Road, Bangalore and others
|
March 25, 1998 |
GAJANAN SESHAPPA HEGDE Vs. VENKATRAMAN SHESHAPPA HEGDE
|
July 9, 1998 |
GAJANANA MOTOR TRANSPORT COMPANY LIMITED SAGAR SHIMOGA DISTRICT Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SHIMOGA
|
July 15, 1998 |
GANAPATHIGOPALAKRISHNA BHAT Vs. MANJUNATH GOPALAKRISHNA BHAT
|
June 15, 1998 |
GANAPATHYRAJA ENTERPRISES Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 11, 1998 |
GANAPATI GOPAL BHAT Vs. STATE OF KARNATAKA
|
August 10, 1998 |
GANAPATSA SHANKARSA KALBURGI Vs. STATE OF KARNATAKA
|
July 8, 1998 |
GANESH Vs. SYED MUNNED AHAMED
|
September 18, 1998 |
GANGA MARUTHI Vs. NAGARAJ
|
May 28, 1998 |
GANGA RAMA RAO Vs. BHARATHI
|
May 30, 1998 |
GAUTAM RAJ GOLLA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
October 9, 1998 |
GEM PROPERTIES PRIVATE LIMITED TUMKUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 27, 1998 |
GENERAL MANAGER TALUKA AGRICULTURAL PRODUCE CO OPERATIVE MARKETING LIMITED Vs. ARBITRATOR DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES RAICHUR DISTRICT
|
February 4, 1998 |
GENERAL SECRETARY BHARATH EARTH MOVERS EMPLOYEES ASSOCIATION Vs. DEPUTY CHIEF LABOUR COMMISSIONER CENTRAL
|
August 13, 1998 |
GIROJI RAO ALIAS GIRMOJI RAO Vs. SHIVASHANKARA REDDY
|
August 18, 1998 |
GOPALAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR STATEBANK OF MYSORE K G ROAD BANGALORE
|
September 11, 1998 |
GOPALAM MITHULA Vs. STATE OF KARNATAKA
|
July 18, 1998 |
GOVERNMENT OF KARNATAKA Vs. A PRABHAKAR REDDY
|
November 20, 1998 |
GOVERNMENT OF KARNATAKA IRRIGATION DEPARTMENT UKP BHEEMARAYANAGUDI Vs. B RANVEER KUMAR SHARMA
|
June 2, 1998 |
GOVINDAPPA Vs. STATE OF KARNATAKA
|
April 2, 1998 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
July 30, 1998 |
Gowramma and others Vs. The Land Tribunal, Bangalore North Taluk and others
|
November 4, 1998 |
GOWRI Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
|
January 16, 1998 |
GRAM PANCHAYAT UGARGOL VILLAGE Vs. STATE OF KARNATAKA
|
October 27, 1998 |
GRASIM INDUSTRIES LIMITED KUMARAPATNAM DHARWAD DISTRICT Vs. HANUMANTAGOUDA MALLANGOUDA CHANNAGOUDRA
|
May 26, 1998 |
GSA AND COMPANY BANGALORE Vs. ESCORTS LIMITED NEW DELHI
|
July 22, 1998 |
GURUSIDDA BASAWANI PATIL Vs. JT REGISTRAR OF CO OP SOCIETIES BELGAUM
|
June 16, 1998 |
H B KOTRESH Vs. STATE OF KARNATAKA
|
September 2, 1998 |
H G MAHESH Vs. HONNAMMA
|
November 25, 1998 |
H GOPALA GOWDA Vs. STATE OF KARNATAKA
|
November 11, 1998 |
H K MURALIDHABA MURTHY Vs. HINDUSTAN AERONAUTICS LIMITED BANGALORE
|
July 18, 1998 |
H M NAGARAJU Vs. STATE OF KARNATAKA
|
April 2, 1998 |
H M T LIMITED WATCH FACTORY IV Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 21, 1998 |
H P SUNDARESH DR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 7, 1998 |
H RUDRAMUNIYAPPA Vs. SECRETARY SHIVAGANGA MANDAL
PANCHAYAT
|
August 7, 1998 |
H S JAYARAM Vs. VIJAYALAKSHMI
|
May 27, 1998 |
H S NAGARAJU Vs. REGIONAL TRANSPORT OFFICER TUMKUR REGION B H ROAD TUMKUR
|
January 22, 1998 |
H S SRIPADARAO Vs. STATE OF KARNATAKA
|
January 21, 1998 |
H S VAIRAMUDIGOWDA Vs. STATE OF KARNATAKA
|
November 27, 1998 |
H T GIRIYAPPA Vs. CHAIRMAN BANGALORE DEVELOPMENT
|
August 24, 1998 |
H T SOMASHEKAR REDDY Vs. GOVERNMENT OF KARNATAKA
|
September 21, 1998 |
H. Gopala Gowda and another Vs. The State of Karnataka and others
|
November 11, 1998 |
H.B. VEERAPPA Vs. STATE OF KARNATAKA AND OTHERS
|
August 31, 1998 |
HABIB SOLVENT EXTRACTS PVT LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
April 2, 1998 |
HAJIEBRAHIM SAIT WAKF Vs. MOGRA TRADING COMPANY LIMITED
|
January 12, 1998 |
HAMBAMMA Vs. STATE OF KARNATAKA
|
March 13, 1998 |
HANAMANTAGOUDA Vs. PARASANAGOUDA
|
August 31, 1998 |
HANAMAPPA Vs. SPECIAL LAND ACQUISITION OFFICER NARAYANPUR
|
October 16, 1998 |
HANAMAWA Vs. MANAPPA MUKKANDAITI
|
July 16, 1998 |
HARIOM FIRESTOCK LIMITED Vs. SUNJAL ENGINEERING PVT LTD
|
November 9, 1998 |
HARNATHA RAO Vs. PARVATHAMMA
|
June 12, 1998 |
Harsha Shivaram Vs. National Law School of India (Deemed University), Bangalore
|
November 2, 1998 |
HEMALATHA RAMESH Vs. H N MUDDU KRISHNA
|
December 8, 1998 |
HEMAVATHI MAHILA CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA
|
February 27, 1998 |
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
|
April 2, 1998 |
HIGH COURT OF KARNATAKA Vs. K SANKARAN NAYAR
|
August 14, 1998 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. LUCY BANILDA REBELLO
|
August 10, 1998 |
HOMBALAMMA Vs. NINGAMMA
|
September 3, 1998 |
HOTTEPAKSHA RANGASWAMY Vs. CHIEF SECRETARY GOVT OF KARNATAKA BANGALORE
|
July 13, 1998 |
HUBLI DHARWAD MUNICIPAL CORPORATION Vs. RAVI P TIWARI
|
June 4, 1998 |
HUNGUND TALUKA RANJARA VIDYAVARDHAKA SANGHA Vs. RACHAPPA CHANAMALLAPPA
|
May 29, 1998 |
I P SUBBAIAH Vs. S M SAHAYAM
|
November 5, 1998 |
ICICI LTD Vs. H V JAYARAM
|
July 28, 1998 |
IDA MAY IRISH Vs. M C SATHYANARAYANA
|
July 21, 1998 |
INDAR SINGH Vs. COMMISSIONER BANGALORE DEVELOPMENTAUTHORITY BANGALORE
|
August 4, 1998 |
INDIA BREWERY AND DISTILLERY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
|
January 8, 1998 |
INDIA CEMENT LTD Vs. K.P. CHANDRASEKHAR REDDY
|
September 10, 1998 |
INDIA EQUIPMENT LEASING LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS VIII
|
June 29, 1998 |
INDIA HOBBY CENTRE PRIVATE LIMITED Vs. JABBAR AHMED
|
March 26, 1998 |
INDIAN INSTITUTE OF SCIENCE EMPLOYEESASSOCIATION BANGALORE Vs. INDIAN INSTITUTE OF SCIENCE BANGALOREAND
|
August 27, 1998 |
INDIAN OIL CORPORATION LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
March 31, 1998 |
Indian Oil Corporation Ltd. Vs. Addl. Commissioner of Commercial Taxes
|
March 31, 1998 |
INDIAN PLYWOOD MANUFACTURINGCOMPANY LIMITED DHARWAD Vs. COMMISSIONER OF LABOUR IN KARNATAKA BANGALORE
|
September 4, 1998 |
INDIRA BAI Vs. TAHSILDAR HUBLI TALUK DHARWAD DISTRICT
|
August 13, 1998 |
INDIRA BHAT Vs. COMMISSIONER BDA BANGALORE
|
March 16, 1998 |
INDIRA RAO Vs. WEST COAST PAPER MILLS LIMITED BANGURNAGAR
|
November 17, 1998 |
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION Vs. H V JAYARAM
|
July 28, 1998 |
INDUSTRIAL INVESTMENT BANK OF INDIA LIMITED Vs. INDIAN DAIRY SPECIALITIES LIMITED BANGALORE
|
August 21, 1998 |
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE Vs. MOHAMMED ABDUL RAB ALIAS BABLOO
|
April 17, 1998 |
IRAPPA Vs. STATE OF KARNATAKA
|
January 9, 1998 |
IRAPPA Vs. STATE OF KARNATAKA
|
August 7, 1998 |
J B ADVANI AND CO MYSORE LTD Vs. ASSTT COLLECTOR OF CUS
|
August 10, 1998 |
J M ESWARAIAH Vs. SUBRAMANYA
|
July 24, 1998 |
J S NAGARAJ Vs. PRESIDING OFFICER LABOUR COURT CHICKMAGALUR
|
October 8, 1998 |
J VIJAYALAKSHMI Vs. MASTER S U SACHIN
|
June 26, 1998 |
JAGADEESH TRADING COMPANY Vs. ADDITIONAL COMMISSIONER
|
January 28, 1998 |
JAGDISH NARAYAN SAPRU Vs. ASST. COLLECTOR OF C. EX. (LEGAL), BANGALORE
|
August 12, 1998 |
JANAKI Vs. APPID SOUZA
|
March 17, 1998 |
JAY JEE SERVICE STATION BANGALORE Vs. SYNDICATE BANK
|
April 3, 1998 |
JAYALAKSHMI Vs. GAYATHRI
|
January 19, 1998 |
JAYAMMA Vs. C MUNIKRISHNAPPA
|
January 15, 1998 |
JINDAPPA Vs. STATE OF KARNATAKA
|
July 18, 1998 |
JOSEPHS HIGHER PRIMARY SCHOOL BANGALORE Vs. J ROSE MARY
|
June 12, 1998 |
JOTIBA NINGAPPA PATIL Vs. COMPETENT AUTHORITY BELGAUM URBAN
|
May 26, 1998 |
K A CHIDAMBARA RAO Vs. STATE OF KARNATAKA
|
July 2, 1998 |
K A PRABHAKAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
January 12, 1998 |
K A SUBBA RAO Vs. BALARAME GOWDA
|
August 12, 1998 |
K ABDUL HAMEED Vs. STATE OF KARNATAKA
|
September 2, 1998 |
K AMARNATH Vs. PUTTAMMA
|
July 13, 1998 |
K ANANDA MOHAN Vs. CORPORATION OF THE CITY OF BANGALORE
|
July 1, 1998 |
K ANANTHARAJU Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE CENTRAL
|
November 11, 1998 |
K BALAKRISHNA RAO Vs. STATE OF KARNATAKA
|
July 16, 1998 |
K BHAGAVANDAS RAI Vs. VIJAYA BANK M G ROAD BANGALORE
|
August 3, 1998 |
K C DAS PVT LTD Vs. STATE OF KARNATAKA
|
September 24, 1998 |
K C KRISHNAMURTHY Vs. K HARISH
|
June 24, 1998 |
K CHANNABASAPPA Vs. KUVEMPU UNIVERSITY B R PROJECT SHIMOGA DISTRICT
|
August 14, 1998 |
K E MAHABALESHWARA Vs. STATE OF KARNATAKA
|
August 12, 1998 |
K G VISHWANATH Vs. MUNIYAPPA
|
May 28, 1998 |
K H BOMMAIAH Vs. NANJEGOWDA
|
January 22, 1998 |
K HARNATHA RAO Vs. PARVATHAMMA
|
December 12, 1998 |
K K ACHAYYA Vs. SYED MUKTHAN
|
March 25, 1998 |
K K GUNDABOUDI Vs. STATE BANK OF INDIA CENTRAL OFFICE BOMBAY
|
April 1, 1998 |
K KEMPARAMAIAH Vs. STATE OF KARNATAKA
|
March 18, 1998 |
K L SWAMY Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1998 |
K L VEDAMURTHY Vs. M GOPALACHARI
|
July 15, 1998 |
K M MAHESHWARA SWAMI Vs. GOVERNOR AND CHANCELLOR BANGALORE
|
November 6, 1998 |
K MOHIDIN SAHEB Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 17, 1998 |
K MOODALAPPA Vs. KARNATAKA STATE TOURISM DEVELOPMENTCORPORATION LIMITED BANGALORE
|
May 25, 1998 |
K MUNISHAMAPPA Vs. STATE OF KARNATAKA
|
July 30, 1998 |
K N SUBBA REDDY Vs. KARNATAKA HOUSING BOARD BANGALORE
|
August 27, 1998 |
K NABASAPPA Vs. TAHASILDAR HONNALI TALUK HONNALI
|
July 16, 1998 |
K NANJUNDA SWAMY Vs. STATE OF KARNATAKA
|
June 3, 1998 |
K P PRABHUSWAMY Vs. REGIONAL TRANSPORT AUTHORITY MYSORE
|
February 26, 1998 |
K PREMANANDA Vs. SYNDICATE BANK
|
July 31, 1998 |
K R DIVYA SHREE Vs. RAJIV GANDHI HEALTH UNIVERSITY
|
July 31, 1998 |
K R MANJUNATH Vs. VEENA
|
August 4, 1998 |
K RAGHAVACHAR Vs. CHAIRMAN KARNATAKA APPELLATE TRIBUNAL
|
July 8, 1998 |
K RAJA RAO Vs. SYNDICATE BANK HEAD OFFICE MANIPAL
|
July 10, 1998 |
K RAMANATHAIAH Vs. TOWN MUNICIPAL COUNCIL KONANUR ARAKALGUD TALUK HASSAN DISTRICT
|
June 15, 1998 |
K S PAMPANNA Vs. DEPUTY COMMISSIONER BELLARY
|
March 10, 1998 |
K S SHIVANANNA Vs. UNION OF INDIA
|
August 26, 1998 |
K SHASHIDHARA RAO Vs. AMBEDKAR INSTITUTE OF TECHNOLOGY BANGALORE
|
February 19, 1998 |
K T ASHOK KUMAR Vs. B S NANJUNDAIAH DEAD
|
June 10, 1998 |
K THOMAS Vs. CORPORATION OF THE CITY OF BANGALORE
|
July 20, 1998 |
K V AMARNATH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION NEW DELHI
|
December 18, 1998 |
K. Munishamappa Vs. The State of Karnataka and others
|
July 30, 1998 |
K. Raja Rao Vs. Syndicate Bank and others
|
July 10, 1998 |
K. VIJAYAKUMAR Vs. NAZMUNNISA
|
June 19, 1998 |
K.B. BIDDAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ANOTHER
|
October 20, 1998 |
K.T. VEERAPPA AND ETC. Vs. UNIVERSITY OF MYSORE AND ANOTHER
|
October 29, 1998 |
KALASA TEA AND PRODUCE COMPANY LIMITED Vs. STATE OF KARNATAKA
|
January 28, 1998 |
KALAVATHY A KATTI Vs. STATE OF KARNATAKA
|
October 9, 1998 |
KALLAVVA Vs. STATE OF KARNATAKA
|
February 19, 1998 |
KAMADHENU FINANCIERS Vs. N PUSHPAVATHI
|
July 30, 1998 |
KAMALANJANAMMA Vs. STATE OF KARNATAKA
|
February 26, 1998 |
KARNATAKA BANK EMPLOYEES ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1998 |
KARNATAKA BANK LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
September 18, 1998 |
KARNATAKA ELECTRICITY BOARD Vs. K SHANTHARAMA NAYAK
|
January 20, 1998 |
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. PYARE JAN
|
January 13, 1998 |
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. SARANG STEEL FABRICATORS BELGAUM
|
May 30, 1998 |
KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA
|
February 5, 1998 |
KARNATAKA JEWELS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMERCIAL TAX CHECK POST
|
July 10, 1998 |
KARNATAKA STATE CO OPERATIVE URBAN BANK FEDERATION LTD Vs. STATE OF KARNATAKA
|
June 9, 1998 |
Karnataka State Co-operative Urban Banks Federation Limited, Bangalore and others Vs. State of Karnataka and another
|
June 9, 1998 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
August 12, 1998 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. INTERMODEL TRANSPORT TECHNOLOGY SYSTEMS
|
January 29, 1998 |
KARNATAKA STATE ROAD TRANSPORT Vs. ASIA PRIVATE LIMITED BANGALORE
|
June 18, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K B CHANDRASHEKAR
|
March 4, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KALWA PRAKASH
|
December 11, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHIVAKUMAR
|
October 8, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ANJA DEVI
|
September 17, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. C G MEHABOOB KHAN
|
September 2, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. DHARMANNA
|
January 6, 1998 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION SIRSI DIVISION SIRSI Vs. HANNA BAIG
|
January 22, 1998 |
KARNATAKA TRANSPORT CORPORATION BANGALORE Vs. NATIONAL INSURANCE BANK LTD
|
February 27, 1998 |
Karnataka Wine Merchants and others Vs. The State of Karnataka and others
|
June 30, 1998 |
KARNATAKA WINE MERCHANTS ASSOCIATION REGISTERED BANGALORE Vs. STATE OF KARNATAKA
|
June 30, 1998 |
KAVERI WATER WELL DRILLERS BANGALORE Vs. P DURAISWAMY GOUNDER
|
November 11, 1998 |
KAVITA PABBY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
November 16, 1998 |
KERALA TRANSPORT COMPANY BANGALORE Vs. VASU DALJITH KAUR AMARJEETH SINGH
|
November 6, 1998 |
KESAR MARBLE AND GRANITE LTD Vs. CIRCLE BANGALORE
|
January 27, 1998 |
KESHAVAPPA Vs. ASSISTANT COMMISSIONER CHITRADURGASUB DIVISION CHITRADURGA
|
September 16, 1998 |
KHAJA TRADING COMPANY Vs. ENTRY TAX OFFICER 27TH CIRCLE K G ROAD BANGALORE
|
November 25, 1998 |
KHODAY INDIA LIMITED Vs. STATE OF KARNATAKA
|
July 1, 1998 |
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. STATE OF KARNATAKA
|
September 15, 1998 |
KITTANNA RAI Vs. SHEENA POOJARY
|
August 6, 1998 |
KORAMANGALA RESIDENTS VIGILANCE GROUP BANGALORE Vs. CORPORATION OF THE CITY OF BANGALORE
|
July 2, 1998 |
KRISHNA PRASAD C G MAJOR Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1998 |
KRISHNABAI Vs. MAHESHWAR
|
December 10, 1998 |
KRISHNAPPA POOJARY Vs. N V RANGAPPAIAH
|
October 12, 1998 |
KRISHNARAO ALIAS KAMALAKAR RAO Vs. STATE OF KARNATAKA
|
November 17, 1998 |
L ESWARRAO Vs. V NAGESHRAO
|
June 26, 1998 |
L N SHIVASHANKAR Vs. T HANUMANTHAPPA
|
March 28, 1998 |
L NAGAMALLIKAMBA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION
|
November 18, 1998 |
LACHMANNA B HORAMANI Vs. STATE OF KARNATAKA
|
June 11, 1998 |
LAKSHMAMMA Vs. M P KRISHNAPPA
|
March 9, 1998 |
LALITHA Vs. DASHANBHAT HARIBANSH BHAT
|
March 4, 1998 |
LALITHA KUNDER Vs. SYNDICATE BANK SURATHKAL BRANCH DAKSHINA
|
March 9, 1998 |
LALITHAWWA Vs. ASSISTANT COMMISSIONER HAVERI SUB DIVISION HAVERI
|
September 4, 1998 |
LAND ACQUISITION OFFICER Vs. MALLAPPA
|
September 25, 1998 |
LAXMAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
February 17, 1998 |
LAXMI N. SHETTY Vs. SHAMBHAVI SHEDTHI
|
November 5, 1998 |
LEBIUS MATTHEWS Vs. CORPORATION OF THE CITY OF BANGALORE
|
December 14, 1998 |
LIFE INSURANCE CORPORATIONOF INDIA DIVISIONAL OFFICE DHARWAD Vs. VATSALA VITHALRAO LAXMESHWAR
|
August 17, 1998 |
LINGEGOWDA Vs. STATE OF KARNATAKA
|
July 3, 1998 |
LINGEGOWDA Vs. STATE OF KARNATAKA
|
November 11, 1998 |
LOTUS ROOFINGS P LTD Vs. STATE OF KARNATAKA
|
July 17, 1998 |
M A HAMEED Vs. DEPUTY COMMISSIONER FOR TRANSPORT
|
June 18, 1998 |
M A NARAYANA MURTHY Vs. K N NAVANEETH GUPTHA
|
November 27, 1998 |
M AJAY BABU Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
March 13, 1998 |
M B GANGADHARAPPA Vs. BOMMAGONDAPPA
|
August 4, 1998 |
M D DEVEGOWDA Vs. STATE OF KARNATAKA
|
December 3, 1998 |
M DINESAN Vs. STATE BANK OF INDIA BHUBANESWAR ORISSA
|
June 23, 1998 |
M E C WIRES Vs. STATE OF KARNATAKA
|
September 21, 1998 |
M G KARUPPAIAH Vs. CANTEEN OFFICER AQMG HEADQUARTERS
|
August 13, 1998 |
M KRISHNAPPA Vs. LAKSHMAMMA
|
July 18, 1998 |
M LAKSHMI DEVI Vs. M LAKSHMI DEVI
|
February 24, 1998 |
M MUNIYAPPA Vs. STATE OF KARNATAKA
|
August 13, 1998 |
M NAGARAJ Vs. NEW GOVERNMENT ELECTRIC FACTORY
|
July 29, 1998 |
M NOORULLA SHARIFF Vs. STATE OF KARNATAKA
|
October 8, 1998 |
M P VANJAKSHAMMA Vs. STATE OF KARNATAKA
|
July 16, 1998 |
M R NARAYAN Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 23, 1998 |
M RAMACHANDRA Vs. DEPUTY COMMISSIONER LAND ACQUISITION BANGALORE DEVELOPMENT AUTHORITY
|
March 9, 1998 |
M RAMAKRISHNA BHAT Vs. TAHSILDAR PUTTUR DAKSHINA KANNADA
|
January 22, 1998 |
M RAMASWAMY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
September 10, 1998 |
M RAMESH KAMATH Vs. CORPORATION BANK MANGALA DEVI TEMPLEROAD MANGALORE
|
March 20, 1998 |
M S ANGADI Vs. STATE OF KARNATAKA
|
October 8, 1998 |
M SACHIDANANDAN Vs. ASSISTANT GENERAL MANAGER DISCIPLINARYAUTHORITY VIJAYA BANK ZONAL OFFICE NEW DELHI
|
April 1, 1998 |
M SHTVAKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 10, 1998 |
M SRINIVASA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT EARTH MOVERS LIMITED BANGALORE
|
August 13, 1998 |
M V KRISHNA MURTHY Vs. S V HADIMANI
|
May 26, 1998 |
M V SHETTY MEMORIAL TRUST MANGALORE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
|
May 26, 1998 |
M VENKATESH Vs. KISHORE JATARAM
|
February 4, 1998 |
M. VENUGOPALA REDDY Vs. HINDUSTAN AERONAUTICS LTD., BANGALORE AND ANOTHER
|
October 13, 1998 |
M.G. Karuppaiah Vs. The Canteen Officer (AQMG) Headquarters, Karnataka and Goa Sub-Area, Bangalore and others
|
August 13, 1998 |
M/S. MYSORE PAPER MILLS CO Vs. P.O. LABOUR COURT, MANGALORE AND OTHERS
|
October 15, 1998 |
MADAN KUMAR Vs. STATE OF KARNATAKA
|
November 30, 1998 |
MADANLAL Vs. C CHANDRASHEKARAN
|
August 17, 1998 |
MADHAVA RAJA RAO Vs. G M HEAD OFFICE CANARA BANK
|
August 26, 1998 |
MAHABOOB SAB Vs. M G GIRIRAJA
|
September 9, 1998 |
MAHABOOBI Vs. ABDUL RASHID
|
March 27, 1998 |
MAHADEV TEXTILE MILLS Vs. STATE OF KARNATAKA
|
September 15, 1998 |
MAHADEVAIAH Vs. TAHSELDAR GUNDLUPET TALUK MYSORE DISTRICT
|
March 11, 1998 |
MAHAKALI ALIAS BHADRAKALI TEMPLE GOKARN Vs. PARVATI KRISHNA HOLLA
|
September 25, 1998 |
MAHALAXMI URBAN CO OPERATIVE CREDITBANK LIMITED GOKAK Vs. SHANKAR SIDDAPPA TAMMADADDI
|
June 18, 1998 |
MAHANTASWAMIGALU GURU Vs. CHAIRMAN GRAMA PANCHAYAT OF MANAGOLI
|
November 25, 1998 |
MAHAVEER ASSOCIATES Vs. STATE OF KARNATAKA
|
March 30, 1998 |
MAHENDRA DURGAPRASAD DADKAR Vs. C T O
|
March 31, 1998 |
MAHESH KUMAR VELJI Vs. PUNJAB NATIONAL BANK
|
August 26, 1998 |
MAHIBOOBSAB Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL KERUR
|
November 5, 1998 |
Mahmood Mirza Vs. Karnataka State Open University and another
|
July 31, 1998 |
MALAMMA Vs. DODDEGOWDA
|
July 18, 1998 |
MALIK L KAPADIA Vs. STATE OF KARNATAKA
|
March 13, 1998 |
MALLAPPA Vs. STATE OF KARNATAKA
|
July 27, 1998 |
Malleshi Vs. State of Karnataka
|
December 26, 1998 |
MALLESHI Vs. STATE OF KARNATAKA
|
November 26, 1998 |
MALLESWARAM CO-OPERATIVE SOCIETY LTD Vs. SENIOR LABOUR INSPECTOR
|
August 14, 1998 |
MANAGEMENT OF BHARATIYA SAMSKRITHI VIDYAPITH BANGALORE Vs. S V PRABHAVATHI
|
June 4, 1998 |
Management of Indian Express (Madurai) (Pvt.) Ltd. Vs. J.M. Jeswant and others
|
June 15, 1998 |
MANAGEMENT OF INDIAN EXPRESS MADURAI P LTD Vs. JESWANT J M
|
June 15, 1998 |
MANAGEMENT OF KANORIA INDUSTRIES LTD Vs. BAGALKOT CEMENT COMPANY WORKERS UNION
|
November 20, 1998 |
MANAGEMENT OF SRI. JAGADGURU RENUKACHARYA EDUCATION SOCIETY (REGD.) Vs. MANCHAIAH
|
June 23, 1998 |
MANAGEMENT, TUNGABHADRA STEEL PRODUCTS LTD. Vs. A.B. PATIL AND ANOTHER
|
December 18, 1998 |
MANAGING DIRECTOR BMTC BTS Vs. SHIVARAMA TANGA
|
October 27, 1998 |
MANGALORE TOURIST SERVICE Vs. B RAMANNA
|
February 2, 1998 |
MANGEMENT OF HINDUSTAN AERONAUTICS LIMITED AIR CRAFT DIVISION BANGALORE Vs. M S BHAGYA
|
August 17, 1998 |
MANIPUR VASANT KINI Vs. UNION OF INDIA
|
January 19, 1998 |
MANJUNATH GOPALKRISHNA BHAT Vs. GANAPATI GOPALKRISHNA BHAT
|
June 15, 1998 |
MANORAMA MADHVARAJ Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 28, 1998 |
MARAMMA Vs. TAHSILDAR SIRGUPPA
|
November 21, 1998 |
MARIGOWDA Vs. STATE
|
February 3, 1998 |
MARIYAPPA Vs. V R RAMAKRISHNA RAO
|
November 27, 1998 |
MARSHA SHIVARAM Vs. NATIONAL LAW SCHOOL OF INDIA BANGALORE
|
November 2, 1998 |
Maruthy Enterprises Vs. The Corporation of City of Bangalore
|
July 3, 1998 |
MARUTHY ENTERPRISES BANGALORE Vs. CORPORATION OF CITY OF BANGALORE
|
July 3, 1998 |
MASTER RAVI Vs. KARNATAKA STATE ROAD TRANSPORT
|
July 29, 1998 |
MATADAHALLY JAGAJIVAN RAM SARVODAYA SANGHA REGISTERED BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
August 12, 1998 |
MEDINOVA DIAGNOSTIC SERVICES Vs. COMMERCIAL TAX OFFICER
|
March 23, 1998 |
MEENAKSHI PHARMA DISTRIBUTORS Vs. STATE OF KARNATAKA
|
February 20, 1998 |
MIDDIKONDAPPA Vs. BODIRAMAPPA
|
January 28, 1998 |
MODAGI AJITH CHANDRASHEKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHI NAGAR BANGALORE
|
March 11, 1998 |
MOHAMMED FAROOQUE ABDUL AZIZ KOTHIWALA Vs. ABDUL RASHID HASSANSAB MUJAWAR
|
April 3, 1998 |
MOHAMMED HASSAN FAZAL Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE
|
June 16, 1998 |
MOHISIN ARABEGUM Vs. STATE OF KARNATAKA
|
November 16, 1998 |
MOIN AHMED SHERIFF Vs. VICE CHANCELLOR UNIVERSITY OF MYSORE
|
October 14, 1998 |
MOULASAB Vs. MOULASAB
|
June 29, 1998 |
MUDDERU THIMMAPPA M THEWMAPPA Vs. DEPUTY COMMISSIONER CHITRADURGA
|
January 7, 1998 |
MUNEER AHAMED Vs. V K BABU
|
May 25, 1998 |
MURALIDHARA Vs. B R SESHADRI
|
August 18, 1998 |
MURGESH Vs. NARAYANSA PARASHURAMSA MAGAJI
|
July 6, 1998 |
MURTHY ASSOCIATES Vs. TAX RECOVERY OFFICER
|
June 22, 1998 |
MYCON CONSTRUCTION LIMITED Vs. STATE OF KARNATAKA
|
September 9, 1998 |
MYSORE KIRLOSKAR LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 10, 1998 |
MYSORE KIRLOSKAR LTD Vs. DEPUTY REGIONAL DIRECTOR E S I CORPORATION
|
October 14, 1998 |
MYSORE PAPER MILLS LIMITED BHADRAVATHI Vs. MYSORE PAPER MILLS OFFICERSASSOCIATION BHADRAVATHI
|
August 12, 1998 |
MYSORE STONEWARE PIPES AND POTTERIES LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
January 12, 1998 |
N G E F LIMITED BANGALORE Vs. COLLECTOR OF CUSTOMS APPEALS MADRAS
|
July 10, 1998 |
N K RAMACHANDRA RAO Vs. G GANPATH RAO
|
April 3, 1998 |
N MOHAMMAD Vs. MANDAL PANCHAYAT KALGHATGI
|
June 1, 1998 |
N PUTTASWAMY Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH FACTORY BANGALORE
|
June 24, 1998 |
N RAMAPRASAD Vs. C N KUMAR
|
May 29, 1998 |
N SAMPURNAMMA Vs. STATE OF KARNATAKA
|
March 30, 1998 |
N T VIJAYAKUMAR Vs. ALLAHABAD BANK NEHRU ROAD BRANCH SHIMOGA
|
July 28, 1998 |
N UGRAMURTHY Vs. CHIEF SECRETARY GOVERNMENT OFKARNATAKA BANGALORE
|
June 25, 1998 |
N VENKATAPPA Vs. LINGAPPA REDDY
|
February 9, 1998 |
N. Vinodkumar and Co. and Onam Agarbathy Co. Vs. Union of India (UOI) and others
|
November 18, 1998 |
NAGAMMA Vs. DEVEERAMMA
|
June 26, 1998 |
NAGAMMA Vs. STATE OF KARNATAKA
|
July 8, 1998 |
NAGANNA Vs. STATE OF KARNATAKA
|
May 29, 1998 |
NAGAPPAYYA BHAT Vs. MAHARAJASWAMY VARAHA DEVARU OF SRI MAHARA
|
March 20, 1998 |
NAGAWWA Vs. GENERAL MANAGER KSRTC BANGALORE
|
March 5, 1998 |
NAGESH LAXMAN VERNEKAR Vs. ANANTH KRISHNA NAIK
|
February 24, 1998 |
NANJAMMA Vs. STATE OF KARNATAKA
|
December 18, 1998 |
NANJUNBACHARI Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD
|
January 19, 1998 |
NANJUNDAIAH Vs. STATE OF KARNATAKA
|
March 6, 1998 |
NARASIMHASETTY Vs. PADMASETTY
|
February 20, 1998 |
NARAYAN Vs. MAHESH
|
June 22, 1998 |
NARAYAN GANESH SHINDAGI Vs. COMMISSIONER CORPORATION OF THE CITY OF BELGAUM
|
October 28, 1998 |
NARAYAN SWAMY G V Vs. UNION OF INDIA
|
June 5, 1998 |
NARAYAN VENKATESH PANDIT Vs. SYED NURODDIN KHADRI
|
July 30, 1998 |
NARAYANA Vs. STATE
|
February 23, 1998 |
NARAYANA H MARDOLKAR Vs. LALITHA
|
February 4, 1998 |
NARAYANA RAO Vs. STATE BANK OF INDIA HUMNABAD BRANCH
|
July 9, 1998 |
NARAYANAMMA Vs. K P JAGGANATH
|
December 10, 1998 |
NARAYANAPPA Vs. STATE OF KARNATAKA
|
October 28, 1998 |
NARENDRA KUMAR RAMPURI Vs. VANAMALA VISHWANATH
|
September 18, 1998 |
NATIONAL INSURANCE CO LTD Vs. NYAYA MATHASAB GHOUSE SAB MUKE
|
December 3, 1998 |
NATIONAL INSURANCE CO LTD Vs. OBALESH
|
November 23, 1998 |
NATIONAL INSURANCE CO LTD Vs. FLORRENTINA HILARIO GONSALVES
|
August 21, 1998 |
NATIONAL INSURANCE CO LTD Vs. SUBRAMANYA
|
March 26, 1998 |
NATIONAL INSURANCE CO LTD Vs. HONAPPA
|
May 26, 1998 |
NATIONAL INSURANCE COMPANY LIMITED Vs. HONAPPA
|
February 23, 1998 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NANDAN BALA MANJREKAR & ANR
|
March 10, 1998 |
NAUSHAD ALI Vs. REGIONAL TRANSPORT OFFICER HAVERI
|
April 16, 1998 |
NAVEEN JAYAKUMAR Vs. STATE OF KARNATAKA
|
June 15, 1998 |
NAVEEN KUMAR Vs. STATE
|
July 30, 1998 |
NAVEEN KUMAR Vs. KARNATAKA THEATRES LIMITED
|
February 13, 1998 |
NAVEEN TRADERS Vs. STATE OF KARNATAKA
|
April 16, 1998 |
NEELAIAH G M Vs. KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION
|
March 10, 1998 |
NEELAPPA Vs. STATE OF KARNATAKA
|
November 20, 1998 |
Netley "B" Estate, Bajie Collie Saravana Estate, H. Revannappa and Bros., Dalquarren Estate, Sandalkad Estate, Karrie Kollie A Estate, Wooligooly A Estate, Marosa Estate, Karrie Kollie B Estate, Wooligooly Estate, Aureen Rodrigues and others and Karrie Ko Vs.
|
June 30, 1998 |
NETLEY B ESTATE Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 30, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T SURESH
|
February 11, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. HANUMANTHAPPA
|
February 3, 1998 |
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. SANGANNA GOWDA CHANNAPPA GOWDA PATIL
|
February 2, 1998 |
NIMBAMMA Vs. RATHNAMMA
|
July 30, 1998 |
NINGAMMA Vs. PUTTASWAMY GOWDA
|
July 20, 1998 |
NINGAPPA Vs. SHLVAPPA
|
August 31, 1998 |
NINGE GOWDA Vs. S MADHURESWAR
|
September 17, 1998 |
NIRMALA BAI Vs. ASHOK
|
November 23, 1998 |
NISAR AHMED ABDUL RAHIMAN KILLEDAR Vs. BABULAL ACHAL SINGH RAJ PUROHIT
|
November 24, 1998 |
NISHANTH HIREMATH Vs. B R AMBEDKAR MEDICAL COLLEGE
|
July 31, 1998 |
NITIN G KHOT Vs. STATION COMMANDANT BELGAUM
|
January 23, 1998 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICES HUBLI Vs. SANTMALLAYYA
|
October 20, 1998 |
NYAMATULLA KHAN Vs. CHIEF OFFICER CITY MUNICIPAL COUNCIL SAVANUR HAVERI DISTRICT
|
April 1, 1998 |
OBALEGAPPA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT SHIMOGA
|
September 3, 1998 |
OBAYYA PUJARY Vs. MEMBER SECRETARY KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE
|
July 10, 1998 |
OFFICERS OF THE STATE BANK OF INDIA Vs. STATE BANK OF INDIA
|
September 14, 1998 |
OIL SEEDS OIL TRADE AND INDUSTRYS ASSOCIATION Vs. STATE OF KARNATAKA
|
March 17, 1998 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY BANGALORE Vs. P S NAGARAJA SETTY
|
February 7, 1998 |
ORIENTAL INSURANCE CO LTD Vs. SALVADOR SAVER FERNANDES
|
April 2, 1998 |
ORIENTAL INSURANCE CO LTD Vs. THIBBEGOWDA
|
June 16, 1998 |
ORIENTAL INSURANCE CO LTD Vs. MOHAN H P
|
June 12, 1998 |
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED SAB ALI SAB KALADAGI
|
September 23, 1998 |
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA
|
December 17, 1998 |
Oriental Insurance Co. Ltd. Vs. M.A. Kurian and another
|
September 24, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. HONNAMMA
|
January 21, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. GUDDAPPA AND AOTHERS
|
January 22, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. GANGAWA
|
March 6, 1998 |
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. VASANTHA RAO ALIAS VASUDEV
|
October 27, 1998 |
P A KULKARNI Vs. STATE OF KARNATAKA
|
December 18, 1998 |
P C MALLAPPA AND CO Vs. MCDONALDS CORPORATION
|
September 15, 1998 |
P MAHADEVA PRABHU Vs. STATE OF KARNATAKA
|
June 29, 1998 |
P MALLESHA Vs. UNION OF INDIA
|
March 19, 1998 |
P MOHAMAD DASTAGIR Vs. KARNATAKA BOARD OF WAKFS
|
January 27, 1998 |
P NARAYANABHAT Vs. SYNDICATE BANK
|
July 16, 1998 |
P RAJU Vs. SECRETARY AND DISCIPLINARY AUTHORITY
|
December 8, 1998 |
P S VEERENDRA PRASAD Vs. STATE OF KARNATAKA
|
June 4, 1998 |
P SRINIVASA RAMACHANDER Vs. CENTRAL MACHINE TOOLS INSTITUTE BANGALORE
|
July 24, 1998 |
P SRINWASAN Vs. NANJAMMA
|
February 24, 1998 |
P VISWANATHAM Vs. BANGALORE CLUB
|
March 20, 1998 |
P VISWANATHAM Vs. BANGALORE CLUB
|
December 20, 1998 |
P. Narayanabhat Vs. Syndicate Bank, Shikaripura Branch, Shimoga District and others
|
July 16, 1998 |
P.S. DEVARAJ Vs. UNION OF INDIA AND ORS.
|
November 9, 1998 |
PADMA KHAITAN Vs. KARNATAKA APPELLATE TRIBUNAL
|
October 13, 1998 |
PADMAPPA BHEEMAPPA DODDAMANI Vs. STATE OF KARNATAKA
|
April 1, 1998 |
PADMAVATHI Vs. RAMAKRISHNA SHETTY
|
November 9, 1998 |
PALANJEE ESTATE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
April 16, 1998 |
PANCHAXARI SHIDRAMAPPA YELIGAR Vs. SHIGGAON TALUKA SHIKSHANA SAMITHI
|
October 14, 1998 |
PANYAM CEMENTS AND MINERALS INDUSTRIES LIMITED WIRE DIVISION BANGALORE Vs. DECCAN WIRE EMPLOYEES ASSOCIATION BANGALORE
|
May 26, 1998 |
PAPANAIKA ALIAS PAPA Vs. STATE OF KARNATAKA
|
April 3, 1998 |
PARAPPA SHANKARAPPA MUNDINAMANI Vs. SECRETARY TO GOVERNMENT EDUCATION
|
September 18, 1998 |
PARMJIT SINGH Vs. UNION OF INDIA
|
December 18, 1998 |
PARVATHAMMA Vs. STATE OF KARNATAKA
|
August 17, 1998 |
PARVATHAMMA Vs. STATE OF KARNATAKA OF ORS
|
August 11, 1998 |
PEENYA INDUSTRIES ASSOCIATION Vs. KARNATAKA ELECTRICITY BOARD
|
March 11, 1998 |
PERIAMMA ALIAS DERGA PEERANAMMA Vs. KARNATAKA BOARD OF WAKFS BANGALOREAND
|
February 5, 1998 |
PHASALKAR LIQUOR AGENCY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE-II NORTH ZONE BELGAUM
|
August 26, 1998 |
POORNAPRAJNA HOUSE BUILDING CO OPERATIVE Vs. BAILAMMA alias DODDA BAILAMMA
|
February 12, 1998 |
POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. BAILAMMA @ DODDA BAILAMMA
|
December 12, 1998 |
PRABHAKAR H MANJARE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
|
June 15, 1998 |
PRAJVI INDUSTRIAL SUPPLIES Vs. CAPRI POLYMIX P LTD
|
December 18, 1998 |
PRAKASH Vs. STATE
|
January 28, 1998 |
PRINCIPAL SAINIK SCHOOL BIJAPUR Vs. K K NAIK
|
November 25, 1998 |
PSI DATA SYSTEM LTD Vs. ASSTT COLLECTOR OF CUSTOMS
|
September 18, 1998 |
PULLAMMA Vs. PADMAVATHI
|
July 23, 1998 |
PUSHPALEELA Vs. STATE OF KARNATAKA
|
April 17, 1998 |
PUTTAIAH Vs. LAND TRIBUNAL NELAMANGALA TALUK NELAMANGALA BANGALORE RURAL DISTRICT
|
June 11, 1998 |
PUTTATHAYAMMA Vs. REGIONAL DIRECTOR ESI CORPORATION
|
January 21, 1998 |
PUTTEGOWDA Vs. THIMMAJAMMA
|
February 4, 1998 |
R BALARAM Vs. K DWARKANATH
|
June 16, 1998 |
R K SHIVANANDA Vs. BELLULLI SHIVASHANKARAPPA ALIAS GURUSIDDAPPA
|
July 27, 1998 |
R N MADHAVA Vs. CANARA BANK
|
November 19, 1998 |
R NINGE GOWDA Vs. A N GOPAL
|
August 10, 1998 |
R PRAKASH Vs. D M RADHAKRISHNAIAH
|
July 9, 1998 |
R RUDRAPPA Vs. DEPUTY COMMISSIONER CHTTRADURGA DISTRICT CHITRADURGA
|
November 4, 1998 |
R SATHYANARAYANA Vs. MURALIDHARA
|
June 24, 1998 |
R SHANKAREGOUDA Vs. COMMISSIONER OF POLICE BANGALORE
|
March 11, 1998 |
R SHUBHA SANGEETHA Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
September 25, 1998 |
R SOHANLAL JAIN Vs. M CHANNAPPA
|
February 24, 1998 |
R.S. MARIGOWDAR Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPN. LTD., BANGALORE AND OTHERS
|
November 19, 1998 |
RADHAKRISHNA CO OPERATIVE HOUSING Vs. GOVERNMENT OF KARNATAKA HOUSING AND URBAN
|
March 27, 1998 |
Radhakrishna Co-operative Housing Society Ltd. and others Vs. State of Karnataka and others
|
March 27, 1998 |
RADHAMMA Vs. UNION OF INDIA
|
April 17, 1998 |
RADHAMMA Vs. S M CHANDRASHEKHAR
|
July 27, 1998 |
RAJAMMA Vs. GANGAMBIKE
|
July 14, 1998 |
RAJAVALSE M Vs. STATE
|
July 23, 1998 |
RAJESWARI Vs. DIVISIONAL CONTROLLER BANGALORE TRANSPORT
|
September 4, 1998 |
RAMA K KUNDER Vs. LAND TRIBUNAL UDUPI TALUK
|
February 18, 1998 |
RAMAKRISHNA SHIVARAMA HEGDE Vs. F.M. GANAPATHI SHIVARAMA HEGDE
|
December 16, 1998 |
RAMANSHREE SHOPPING ARCADE PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
November 11, 1998 |
RAMESH PURDAPPA AMBANNAVAR Vs. STATE
|
September 17, 1998 |
RANGANATHA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1998 |
RANGASWAMY Vs. ASSISTANT COMMISSIONER SHIMOGA
|
September 7, 1998 |
RATHNAKAR M SHETTY Vs. HOUSE RENT
|
March 11, 1998 |
RATHNAMMA Vs. B A SRINIVASA GUPTA
|
October 28, 1998 |
RATNAWWA Vs. KARNATAK UNIVERSITY DHARWAD
|
August 19, 1998 |
REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE Vs. PUTTAMMA
|
September 8, 1998 |
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. SEVANTI
|
November 27, 1998 |
RENUKA Vs. STATE OF KARNATAKA
|
August 13, 1998 |
RENUKAIAH Vs. NAGENDRAPPA
|
August 20, 1998 |
REVANAPPA Vs. MUNIYAPPA
|
March 23, 1998 |
REVANNA Vs. A H GOVINDARAJA
|
July 8, 1998 |
RICHARD CHARLES MENASSE RETIRED Vs. CHERYL MARGURITE SOGGEE
|
August 12, 1998 |
ROJAPPA ALIAS THABATI BELCHADA Vs. MUTHAPPA BELCHADA
|
November 24, 1998 |
S B JIGAJINNI Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
|
October 7, 1998 |
S CHANDRASHEKAR Vs. BANGALORE CITY CORPORATION
|
July 31, 1998 |
S M BASAVARAJAPPA Vs. S N MANJUNATHA
|
July 24, 1998 |
S P GURURAJA Vs. EXECUTIVE MEMBER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
February 7, 1998 |
S R LALMIYA Vs. SECRETARY KARNATAKA ELECTRICITY BOARD
|
August 19, 1998 |
S S ANAND Vs. MANAGEMENT OF MAHATMA GANDHI VIDYA PEETA
|
January 27, 1998 |
S SAMBOJI RAO Vs. ORIENTAL INSURANCE COMPANY
|
January 16, 1998 |
S SHEKHAR Vs. COMMISSIONER RETURNING OFFICER BANGALORE CITY CORPORATION
|
October 14, 1998 |
S SHIVANATHAN Vs. S G NARAYANA
|
January 29, 1998 |
S SRIDHAR Vs. TUNGABHADRA GRAMIN BANK BELLARY
|
August 17, 1998 |
S SURYANARAYANA SETTY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 9, 1998 |
S V KADANAGOUDAR Vs. MANAGING DIRECTOR KARNATAKA STATE SEEDS CORPORATION BANGALORE
|
August 12, 1998 |
S V VENKATARAMANAPPA Vs. RAVINDRA K NAIDU ALIAS R K NAIDU
|
June 11, 1998 |
S VASUDEVA Vs. GOVT OF KARNATAKA
|
October 16, 1998 |
S. NAGARATHNA Vs. CHAIRMAN, MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE AND ANOTHER
|
August 17, 1998 |
SAIBABU S Vs. STATE BANK OF INDIA
|
September 11, 1998 |
SAICOIR CONSUMER PRODUCTS PRIVATE LIMITED BANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION RECOVERIES BANGALORE
|
May 26, 1998 |
SAKAMMA Vs. PAVADI GOWDA
|
July 6, 1998 |
SAKINABI Vs. ZEENATHUNNISA
|
July 16, 1998 |
SALAR PUBLICATIONS TRUST Vs. INCOME TAX OFFICER
|
July 30, 1998 |
SALEEM KHAN Vs. PRESIDING OFFICER KARNATAKA STATETRANSPORT APPELLATE TRIBUNAL BANGALORE
|
March 28, 1998 |
SALIAN S T Vs. SYNDICATE BANK
|
September 2, 1998 |
SAMPANNA GURUSIDDAPPA MARIBASANNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 21, 1998 |
SAMRAT CEMENT PIPE FACTORY Vs. ABDUL KHADER HASANSAB TRASGAR
|
September 16, 1998 |
SANDHYA Vs. KARNATAKA STATE ROAD TRAN CORPN
|
July 29, 1998 |
SANDUR MANGANESE AND IRON ORES LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
March 31, 1998 |
SANGAMMA PATIL Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
March 26, 1998 |
SANKAPPA GANGAPPA RONAD Vs. SHIVAPPA DHARMAPPA KARESEERI
|
July 2, 1998 |
SANNAVEERANNA G Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
April 16, 1998 |
SANNEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA
|
August 10, 1998 |
SARANABASAYYA CHANDRASHEKHARAYYA HIREMATH Vs. BASANAGOUDA FAKKIRAGOUDA KEMPAGOUDAR
|
June 12, 1998 |
SARAT BABU KOGANTI Vs. BANGALORE UNIVERSITY
|
March 3, 1998 |
SASALU THIMMAKKA Vs. STATE OF KARNATAKA
|
August 7, 1998 |
SATEPPA BASAPPA Vs. KU GEETHA
|
July 31, 1998 |
SATHYALAKSHMI Vs. STATE OF KARNATAKA
|
September 22, 1998 |
SATHYAM @ RAMAIAH Vs. KARNATAKA MILK FEDERATION CO
|
November 3, 1998 |
SATISCHANDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1998 |
SATISH RICE INDUSTRIES SHIKARIPURA Vs. STATE OF KARNATAKA
|
April 17, 1998 |
Satishchandra and Co. Vs. Commissioner of Income-tax
|
July 24, 1998 |
SATYANARAYANA ENGINEERING WORKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
August 18, 1998 |
SAVITHA THEATRE BANGALORE Vs. UNION OF INDIA
|
June 10, 1998 |
SAVITHRAMMA Vs. STATE OF KARNATAKA
|
February 4, 1998 |
SAYEED AKBAR Vs. STATE OF KARNATAKA
|
August 28, 1998 |
SECRETARY EDUCATION DEPARTMENT Vs. VADIRAJACHARY AINAMDAR
|
July 10, 1998 |
SEENAPPA Vs. SUBBAIAH
|
November 20, 1998 |
SEVANTI Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE
|
July 31, 1998 |
SHA HIRACHAND DUNGARCHAND AND CO Vs. ASST COMMN OF COMMR TAXES
|
May 26, 1998 |
SHABANA BANO Vs. SECRETARY KARNATAKA SECONDARY
|
November 6, 1998 |
SHANKAR BHAIRU BAMANE Vs. SYNDICATE BANK MANIPAL NIPANI BRANCHAND
|
June 30, 1998 |
SHANKAR RAO B M Vs. PRESIDING OFFICER LABOUR COURT
|
August 13, 1998 |
SHANKARANARAYANA CONSTRUCTION CO Vs. STATE OF KARNATAKA
|
July 29, 1998 |
SHANKARAPPA SHARANAPPA GAURE Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
|
September 17, 1998 |
SHANKERAPPA Vs. NATIONAL INSURANCE CO LTD
|
March 4, 1998 |
SHANTESH GUREDDI Vs. THAYAMMA
|
September 17, 1998 |
SHAW WALLACE AND CO LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
May 26, 1998 |
Shaw Wallace and Co. Ltd. Vs. The Deputy Commissioner of Commercial Taxes
|
May 26, 1998 |
SHETTY ICE FACTORY Vs. GEN MANAGER DIST INDUSTRIAL CENTRE
|
March 24, 1998 |
SHIDRAMAPPA HARIHAR Vs. STATE OF KARNATAKA
|
September 25, 1998 |
SHIMOGA STEELS LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
November 6, 1998 |
SHIRAJASAB HUSENSAB EXAMBI Vs. ASHOK PANDITAPPA KADDIMANI
|
March 9, 1998 |
SHIVAJI YALLAPPA WAGMODE Vs. GANGABAI
|
July 2, 1998 |
SHIVANI GALVANIZING AND ENGG Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS II
|
July 9, 1998 |
SHIVARUDRAPPA Vs. CHLNNAYALLAPPA
|
July 23, 1998 |
SHREI INTERNATIONAL FINANCE LIMITED Vs. M G NARAYANA
|
February 6, 1998 |
SHRINIVASA TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES-CUM-ENTRY TAX KARNATAKA
|
June 16, 1998 |
SIDAGIREPPA Vs. ASSISTANT COMMISSIONER BELGAUM DISTRICT
|
February 6, 1998 |
SIDDALINGESHWAR TRADERS GANGAVATHI Vs. STATE OF KARNATAKA
|
February 6, 1998 |
SIDDAPPA HANUMANTHAPPA KORI Vs. ASSISTANT DIRECTOR OF LAND RECORDS
|
February 20, 1998 |
SIDDARAJAMMA Vs. LAND TRIBUNAL TARIKERE
|
August 13, 1998 |
SIEMENS LTD Vs. COMMERCIAL TAX OFFICER INT TUMKUR ROAD CHECK POST BANGALORE
|
November 21, 1998 |
SIQBATHULLA KHAN Vs. LAND TRIBUNAL KANAKAPURA
|
January 7, 1998 |
SITA BHATEJA NURSING HOME TRUST BANGALORE Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT BANGALORE
|
September 11, 1998 |
SITABAI Vs. NARAYANA RAO
|
June 26, 1998 |
SOUMYA NAVIT Vs. STATE OF KARNATAKA
|
January 1, 1998 |
SPECIAL LAND ACQUISITION OFFICER FORRAILWAYS RAMANAGARAM Vs. RAMADASEGOWDA
|
July 20, 1998 |
SPECIAL LAND ACQUISITION OFFICER HIDKAL Vs. VENKATESH ANNAJIKULKARNI
|
June 25, 1998 |
SPECIAL LAND ACQUISITION OFFICER KARNATAKA Vs. B
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November 26, 1998 |
SPECIAL LAND ACQUISITION OFFICER M P IV RAMDURG Vs. PADIYAPPA GANGAPPA DYAWAKKANNAVAR
|
June 5, 1998 |
SRINIVAS RAO Vs. DATTATRAYARAO
|
June 2, 1998 |
STATE Vs. AMBATI MURALI MOHAN RAO
|
June 29, 1998 |
STATE Vs. FIROZ alias JAGGUR
|
July 4, 1998 |
STATE Vs. ABDUL RAHEEM KHAN
|
July 17, 1998 |
STATE Vs. DHONDURAM SHANKER BHOSLE
|
January 13, 1998 |
STATE Vs. KRISHNA
|
January 15, 1998 |
STATE Vs. RAVI
|
January 16, 1998 |
STATE Vs. T K SADASHIVAIAH BIN KODIMALLAPPA
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January 22, 1998 |
STATE Vs. LAKSHMIDHAR DAS
|
March 23, 1998 |
STATE Vs. S B MARIGOWDA
|
November 26, 1998 |
STATE Vs. D MAHADEVAIAH
|
December 15, 1998 |
STATE AND Vs. RAJASHEKAR RAO SINDYA AND
|
January 29, 1998 |
STATE BANK OF INDIA Vs. AKBAR
|
October 15, 1998 |
STATE BANK OF MYSORE B H ROAD SHIMOGA Vs. PROVIDENT FUND COMMISSIONER BANGALOREAND
|
January 27, 1998 |
STATE OF KARNATAKA Vs. DODDA HANUMANTHA
|
February 2, 1998 |
STATE OF KARNATAKA Vs. RAMANNA
|
January 7, 1998 |
STATE OF KARNATAKA Vs. B A HASANABHA
|
February 17, 1998 |
STATE OF KARNATAKA Vs. MAHADEVAIAH
|
February 17, 1998 |
STATE OF KARNATAKA Vs. G NARAYANAMURTHY
|
February 5, 1998 |
STATE OF KARNATAKA Vs. SEENAPPA
|
February 9, 1998 |
STATE OF KARNATAKA Vs. SHIVAPPA DUNDAPPA ITI
|
February 12, 1998 |
STATE OF KARNATAKA Vs. SHRIKANT SHIVAPPA CHEKKI
|
February 24, 1998 |
STATE OF KARNATAKA Vs. B R CHOWDAPPA
|
May 30, 1998 |
STATE OF KARNATAKA Vs. J S RAMESH
|
April 2, 1998 |
STATE OF KARNATAKA Vs. A P PUTTASWAMY GOWDA
|
July 31, 1998 |
STATE OF KARNATAKA Vs. THAMMAIAH
|
August 3, 1998 |
STATE OF KARNATAKA Vs. NAGAMMA AND OTHERS
|
February 24, 1998 |
STATE OF KARNATAKA Vs. BHIMAPPA GADIGAPPA GUJJAL
|
March 4, 1998 |
STATE OF KARNATAKA Vs. VILLAGE DE NANDI PRIVATE LIMITED
|
August 26, 1998 |
State of Karnataka and others Vs. Kempaiah
|
July 27, 1998 |
SUBHASH L KURDEKAR Vs. TAHSILDAR KARWAR
|
October 7, 1998 |
SUBHASHINI K REDDY Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
September 7, 1998 |
SUDARSHAN PINE PRODUCTS P LTD Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS I
|
June 10, 1998 |
SUMABAI ALIAS SUMAN Vs. BASAGOUDA RAMA SANKAPAL
|
June 10, 1998 |
SUMITHRA BAI Vs. M VASANTHA SHET
|
October 29, 1998 |
SUMITHRA DEVI Vs. G VENKATESHAN
|
September 3, 1998 |
SUNIL GURUNATH HUNSWADKAR Vs. MADHUKAR GOVINDARAO HUNSWADKAR
|
July 17, 1998 |
SURESH Vs. STATE
|
November 19, 1998 |
SURESH BABU Vs. S SUSHEELA THIMMEGOWDA
|
November 12, 1998 |
SYED NAZMUDDIN Vs. N S KRISHNA MURTHY
|
January 8, 1998 |
SYED SHAH MUHAMMAD AL HUSSAINI Vs. UNION OF INDIA
|
September 25, 1998 |
SYNDICATE BANK JAYANAGAR MAIN BRANCH Vs. SEENU TRADERS BANGALORE
|
January 21, 1998 |
SYNDICATE BANK MYSORE ROAD BRANCH Vs. A P MANJUNATH
|
November 26, 1998 |
SYNDICATE BANK SARASWATHIPURAM MYSORE Vs. B ANURADHA
|
July 3, 1998 |
T G CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA
|
September 4, 1998 |
T GIRI THIMMAIAH Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
August 14, 1998 |
T K PUTTASWAMY GOWDA Vs. BANGALORE WATER SUPPLY SEWERAGE BOARD BANGALORE
|
August 5, 1998 |
T R SUBBA JETTY Vs. T R NARASHNHA JETTY
|
February 18, 1998 |
T S VEDAVALLI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
February 23, 1998 |
T T NARAYANA Vs. STATE OF KARNATAKA
|
August 6, 1998 |
T T PAUL Vs. LITTLE FLOWER KURIES AND ENTERPRISES LIMITED BANGALORE
|
December 3, 1998 |
T V M COLLEGE OF PHARMACY BELLARY Vs. GULBARGA UNIVERSITY
|
October 30, 1998 |
T V SUNDARAM IYENGAR AND SONS LTD Vs. STATE OF KARNATAKA
|
November 30, 1998 |
T VEERABHADRAPPA Vs. MINISTRY OF MINES AND STEEL NEW DELHI
|
May 26, 1998 |
T. P. DHARMENDRA KUMAR Vs. STATE OF KARNATAKA AND OTHERS
|
May 26, 1998 |
T.R. Subba Jetty Vs. T.R. Narasimha Jetty and others
|
February 18, 1998 |
TAKENAKA S Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1998 |
TAM TAM PEDDA GURUVA REDDY Vs. STATE OF KARNATAKA
|
May 26, 1998 |
TAPOBAN HOUSING FINANCE LIMITED NEW DELHI Vs. R UDAYA KUMAR
|
June 8, 1998 |
THANGAVELU GOUNDER Vs. DEPUTY COMMISSIONER SHEMOGA DISTRICT
|
August 17, 1998 |
THE DIVISIONAL MANAGER, ANDHRA PRADESH ROAD TRANSPORT CORPORATION, CHITOOR Vs. SMT. G. USHA AND OTHERS
|
January 20, 1998 |
THIMMAKKA Vs. STATE OF KARNATAKA
|
July 15, 1998 |
THIRUMALEGOWDA Vs. STATE
|
July 3, 1998 |
TIMES PUBLISHING HOUSE LIMITED BANGALORE Vs. FINANCIAL TIMES LIMITED LONDON
|
July 27, 1998 |
Times Publishing House Ltd. Vs. The Financial Times Ltd. and another
|
July 27, 1998 |
TIPPAMMA Vs. ANNARAO
|
August 13, 1998 |
TIRUPATI STEELS Vs. STATE OF KARNATAKA
|
July 28, 1998 |
TRACTORS AND FARM EQUIPMENT LTD Vs. STATE OF KARNATAKA
|
January 5, 1998 |
TRAFFIC MANAGER NEW MANGALORE Vs. B RAJDHA
|
February 27, 1998 |
TRAFFIC MANAGER NEW MANGALORE PORT Vs. B RADHA
|
January 6, 1998 |
TRITON VALVES LIMITED MYSORE Vs. LABOUR COURT MYSORE
|
February 18, 1998 |
TULJABHAVANI DEVASTHANA KENDRA PANCHA SAMITHI Vs. STATE OF KARNATAKA
|
October 13, 1998 |
UMESH HIREMATH Vs. GOVERNMENT OF KARNATAKA EDUCATION
|
August 26, 1998 |
UNICORN BAR AND RESTAURANT Vs. STATE O KARNATAKA
|
June 30, 1998 |
UNION OF INDIA Vs. NABIB SUBEDAR R VANANGAMUDI
|
August 21, 1998 |
UNION OF INDIA Vs. N R I FILM PRODUCTION ASSOCIATES PRIVATE LIMITED
|
September 21, 1998 |
UNION OF INDIA Vs. NORRUNNISSA BEGUM
|
November 26, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. BOREGOWDA
|
December 7, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. JAYANTHI
|
November 17, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. VENKATARAJU
|
December 15, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. PEERAMMA
|
September 22, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. NEELAWWA KOM SIDHAPPA SIDHNAL
|
August 19, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMED
|
July 15, 1998 |
UNITED INDIA INSURANCE CO LTD Vs. MAIRE SHARIGARTHI
|
March 30, 1998 |
UNITED INDIA INSURANCE COMPANY LIMITED BELGAUM Vs. VANITHA NANDAKUMAR GURAV
|
January 12, 1998 |
UNITED INDIA INSURANCE COMPANY LIMITED MANGALOKE Vs. HARINAKSHI
|
February 26, 1998 |
UNITED INSURANCE CO LTD Vs. MUTHAMMA
|
July 16, 1998 |
UNIVERSITY OF AGRICULTURAL SCIENCE EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY HEBBAL BANGALORE Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
|
October 16, 1998 |
UNIVERSITY OF MYSORE Vs. SHANKARA GANAPATHY PATHAK
|
October 9, 1998 |
V CHANDRANNA Vs. STATE OF KARNATAKA
|
June 2, 1998 |
V INDIRAMMA Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES BANGALORE
|
December 11, 1998 |
V K RAMA SETTY Vs. A GOPINATH
|
June 15, 1998 |
V LAKSHMIDEVI Vs. STATE OF KARNATAKA
|
January 20, 1998 |
V R GNANAPRAKASHAM Vs. VENKATASWAMY
|
February 24, 1998 |
V RANGA RAMU Vs. STATE OF KARNATAKA
|
July 29, 1998 |
V SHAFEEQUE AHMED Vs. STATE OF KARNATAKA
|
June 15, 1998 |
V.R. Gnanaprakasham Vs. Venktaswamy and others
|
February 24, 1998 |
V.R. HARIHARA AND OTHERS Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPN. AND OTHERS
|
September 9, 1998 |
VADDE SANNA HULUGAPPA Vs. VADDE SANNA
|
February 18, 1998 |
VANAJA Vs. STATE
|
December 18, 1998 |
VANI ORGANICS LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES CENTRAL ZONE
|
March 11, 1998 |
VARALAKSHMI ENTERPRISES Vs. STATE OF KARNATAKA
|
July 15, 1998 |
VARALAKSHMI SILK HOUSE Vs. STATE OF KARNATAKA
|
June 4, 1998 |
VASAVADATTA CEMENTS Vs. KARNATAKA ELECTRICITY BOARD
|
February 19, 1998 |
VEERABHADRANNA Vs. KARNATAKA STATE ROAD TRANSPORT
|
December 4, 1998 |
VEERABHADRAPPA Vs. VEDAVATHI
|
September 7, 1998 |
VEERABHADRAPPAM Vs. VIRUPAXAPPA TOTAPPA BILEBAL
|
March 2, 1998 |
VEERANNAIAH Vs. HOISALA VIDYA SAMSTHE REGISTERED
|
June 9, 1998 |
VEERARAJAMMANNI Vs. STATE OF KARNATAKA
|
July 23, 1998 |
VENKABEDDY PARASAREDDY ALAWANDI Vs. SECRETARY REVENUE DEPARTMENT VTOHANA
|
October 16, 1998 |
VENKATA RAO C Vs. UNION OF INDIA
|
March 13, 1998 |
VENKATAGIRIYAPPA Vs. STATE OF KARNATAKA
|
June 17, 1998 |
VENKATAGIRIYAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
July 15, 1998 |
VENKATARAM AND COMPANY SHIMOGA CITY Vs. STATE OF KARNATAKA
|
March 11, 1998 |
VENKATESH PILLAI Vs. STATE OF KARNATAKA
|
July 17, 1998 |
VENKATESHWARA TOURIST HOME PRIVATE LIMITED Vs. ASST DIRECTOR OF INCOME TAX INVESTIGATION
|
March 27, 1998 |
VENKUBAI Vs. ASSISTANT COMMISSIONER SEDAM GULBARGADISTRICT
|
January 12, 1998 |
VENLON POLYESTER FILM LIMITED MYSORE Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
|
December 1, 1998 |
VENLON POLYESTER FILM LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES ADMN
|
July 15, 1998 |
VENUGOPALA REDDY M Vs. HINDUSTAN AERONAUTICS LTD
|
October 13, 1998 |
VIGNESHWARA TRANSPORT (P) LIMITED & ORS Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS
|
October 22, 1998 |
VIJAYA BANK FARAHATABAD DISTRICT GULBARGA Vs. REVANASIDDAPPA
|
March 11, 1998 |
VIJAYA DEVI Vs. STATE OF KARNATAKA
|
July 10, 1998 |
VIJAYAKUMAR AND Vs. STATE OF KARNATAKA
|
April 16, 1998 |
VIJAYAKUMAR JALAN Vs. SYNDICATE BANK MANGALORE
|
June 29, 1998 |
VIJAYNAGAR INDUSTRIAL WORKERS HOUSING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
|
January 22, 1998 |
VIMALA S Vs. CHIKKAHANUMANTHAIAH
|
September 18, 1998 |
VIMALAMMA BALLAL Vs. MAHABALA SHETTY
|
August 3, 1998 |
VINODKUMAR AND COMPANY Vs. UNION OF INDIA
|
November 18, 1998 |
VISHKANTEGOWDA Vs. STATE
|
October 13, 1998 |
VISHNU HANAMANTHAPPA BAGALKOTI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
May 25, 1998 |
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
December 18, 1998 |
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY BANGALORE Vs. PUTTAMMA
|
January 16, 1998 |
VYSYA BANK LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER UPPER
|
November 18, 1998 |
WAHAB Vs. STATE OF KARNATAKA
|
March 3, 1998 |
WARTHYHULLY ESTATES LIMITED Vs. AGRL ITO
|
February 13, 1998 |
WEBBS SALES AND SERVICES PRIVATE LIMITED BANGALORE Vs. GURUKRUPA SERVICE STATION BANGALORE
|
November 25, 1998 |
WIDIA INDIA LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX ADMN
|
January 22, 1998 |
WIPRO INFORMATION TECHNOLOGY LIMITED BANGALORE Vs. UNDER SECRETARY DRAWBACK DIRECTORATE DEPARTMENT OF REVENUE MINISTRY OF FINANCE NEW DELHI
|
February 10, 1998 |
WIPRO INFORMATION TECHNOLOGY LIMITED MYSORE Vs. COLLECTOR OF CUSTOMS KARNATAKA CUSTOMS COLLECTORATE BANGALORE
|
March 25, 1998 |
WIPRO INFOTECH LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT II
|
March 13, 1998 |
WIPRO INFOTECH LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE
|
April 16, 1998 |
WORKMEN OF BINNY LTD Vs. BINNY LTD
|
August 12, 1998 |
Y M MAHADEVAPPA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
February 18, 1998 |
Y N GOPALA RAO Vs. D R LAXMINARAYANA
|
March 3, 1998 |
YASHODABAI Vs. GANGAWWA
|
August 7, 1998 |
YUVARANI KEMPUCHELUVAJAMMANNIAVARU Vs. SPECIAL DEPUTY COMMISSIONER AND COMPETENT
|
July 15, 1998 |
ZUBEDABI Vs. NIYAZ MOHAMMAD GULAM MOHAMMAD
|
October 9, 1998 |