REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C SIDDAPPA Vs. STATE OF KARNATAKA	June 24, 1997
A G JAMALUDDIN Vs. KARNATAKA LEATHER INDUSTRIES DEVELOPMENTCORPORATION LIMITED BANGALORE	December 18, 1997
A JAYARAM Vs. STATE OF KARNATAKA	March 18, 1997
A K SURESH Vs. RAJENDRA PETER	November 28, 1997
A RAJENDRA NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	August 11, 1997
A SRIRAMA BABU Vs. CHIEF SECRETARY TO THE GOVERNMENT OF	June 6, 1997
A THIPPAIAH Vs. STATE OF KARNATAKA	February 3, 1997
A.K. Suresh Vs. Rajendra Peter and another	November 28, 1997
ABDUL GAFOOR Vs. ABDUL SAMADH	July 16, 1997
ABDUL GANI Vs. GENERAL MANAGER VISHWESHWARAIAH IRON AND	July 4, 1997
ABDUL MAJEED Vs. STATE OF KARNATAKA	June 13, 1997
ABDUL RAUF Vs. REGIONAL TRANSPORT OFFICER	May 30, 1997
ABDUL WAHAB Vs. JAVAREGOWDA	November 4, 1997
ABDULSA LALSAB DADHED Vs. BHIMAJI VITHAL KULKARNI	September 9, 1997
ABDUR RAHMAN Vs. ATHIFA BEGUM	April 11, 1997
ABHINAV SONA N Vs. COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA BANGALORE	January 30, 1997
ACE DESIGNERS LIMITED BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	February 5, 1997
ADEVAPPA NAGAPPA ANAGOLKAR Vs. STATE OF KARNATAKA	January 28, 1997
AGRICULTURAL PRODUCE MARKET COMMITTEE YESWANTHPUR BANGALORE Vs. STATE OF KARNATAKA	January 24, 1997
AIRFLOW TRANSPORT INDIA PRIVATE LIMITED Vs. RAO BAHADUR B P ANNASWAMY MUDALIAR	March 27, 1997
AKTHARUNNISA Vs. CORPORATION OF CITY OF BANGALORE	July 17, 1997
ALANKAR BAR AND HOTEL ALANKAR Vs. KARNATAKA APPELLATE TRIBUNAL SALES TAX UNIT	July 3, 1997
AMALPUR GRAM PANCHAYAT Vs. STATE OF KARNATAKA	June 13, 1997
AMARAVATHI WINES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	January 31, 1997
AMEENA AND COMPANY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE MYSORE	June 30, 1997
AMMANI VERGHESE Vs. RAMA MUGERA	July 29, 1997
ANAND Vs. REGIONAL TRANSPORT OFFICER DHARWAD	March 4, 1997
ANAND DAVID SALDANHA Vs. K RATHNARAJ BALLAL	July 15, 1997
ANANTHA BHAKTA Vs. R KANNAN	April 4, 1997
ANGADI KOTRAPPA Vs. STATE OF KARNATAKA	August 20, 1997
ANNA TRANSPORT CORPORATION LTD Vs. MOHAMMED FAROOQ	August 21, 1997
ANNAIAH Vs. SUBBARAMAIAH	September 26, 1997
ANNAPOORNAVVA Vs. CHIEF GENERAL MANAGER STATE BANK OF HYDERABAD	September 2, 1997
ANSARI SAKEENABI Vs. MALIGI MOIDEENSAB	February 13, 1997
ARASAIAH Vs. STATE OF KARNATAKA	December 3, 1997
ARIF MUNEWAR Vs. REGIONAL TRANSPORT OFFICER JAYANAGAR BANGALORE	December 1, 1997
ASHOK HEGDE Vs. JATHIN V ATTAWAN	January 27, 1997
ASIA L P G PVT LTD Vs. STATE OF KARNATAKA	January 30, 1997
ASLAM SIRDAR AHMED BEPARI Vs. MOHAMED GHOUSE KUTBUDDEV DHARWADKAR	March 25, 1997
ASSISTANT COLLECTOR OF CUSTOMS KARWAR Vs. STATE	January 31, 1997
ASSISTANT COMMISSIONER AND LAND ACQUISITIONOFFICER BELLARY Vs. M RUDRAMUNISWAMY	February 14, 1997
ASSISTANT COMMISSIONER BAILHONGAL Vs. JYOTEPPA	July 31, 1997
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE BANGALORE Vs. J P KUMAR AND CO	January 29, 1997
ASSISTANT COMMISSIONER SUB DIVISION KARWAR Vs. KAMALABAI KOM LAXMAN METRI	June 20, 1997
ASSISTANT EXECUTIVE ENGINEER ELECTRICITY Vs. SUBHASH CHUNILAL RATHOD	July 30, 1997
ASST EXECUTIVE ENGINEER U K P REHABILITATION CENTRE Vs. BANGARAVVA	October 24, 1997
ATAULLA Vs. STATE OF KARNATAKA	June 17, 1997
ATHARPARVEZ Vs. GULBARGA UNIVERSITY GULBARGA	March 3, 1997
AUTHORISED OFFICER AND DY CONSERVATOR OF FORESTS BAGALAKOT Vs. RAMAKRISHNAPPA KEDARBA URANKAR	February 7, 1997
AVINYL POLYMERS PVT LTD Vs. STATE OF KARNATAKA	August 4, 1997
B A HASANAHBA Vs. STATE OF KARNATAKA	August 29, 1997
B JAVARAYAGOUDA Vs. STATE OF KARNATAKA	February 7, 1997
B L R MANI Vs. GENERAL MANAGER BANGALORE TELEPHONES	September 19, 1997
B M KALANAIKA Vs. DEPUTY COMMISSIONER MYSORE DISTRICT MYSORE	November 6, 1997
B N YAGATAPPA Vs. GADLAPPA	July 23, 1997
B NARAYAN Vs. GENERAL MANAGER BANGALORE TELEPHONES	July 23, 1997
B PUSHPALATHA Vs. K MOHAN	July 14, 1997
B R NAGENDRA GUPTHA Vs. STATE OF KARNATAKA	February 14, 1997
B RAMA MURTHY Vs. DIRECTOR SRI JAYADEVA INSTITUTE OFCARDIOLOGY BANGALORE	February 19, 1997
B S SURESH Vs. STATE OF KARNATAKA	January 21, 1997
B SEENAIAH AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS DHARWAD	September 25, 1997
B SRINIVASAIAH Vs. KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE	December 4, 1997
B T AND F C PRIVATE LTD Vs. KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE	January 17, 1997
B V VASANTHA Vs. SHA POONAMCHAND	April 17, 1997
B V VEERABADRAPPA Vs. STATE	September 15, 1997
B. SEETHARAMA SETTY Vs. B. CHANDRAVATHI SHETTY AND ANOTHER	September 9, 1997
B.V. Veerabadrappa Vs. The State	September 15, 1997
BABU Vs. STATE OF KARNATAKA	June 17, 1997
BABU MATHEW Vs. UNION OF INDIA UOI	September 18, 1997
BADIGERA VEERAVVA Vs. BADIGERA BHADRACHARI	July 28, 1997
BAGI BEEDI FACTORY HUBLI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF	August 7, 1997
BALAJI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	February 14, 1997
BALLARPUR INDUSTRIES LIMITED BANGALORE Vs. STATE OF KARNATAKA	April 11, 1997
BANGALORE COMPANY BANG\ALORE Vs. T V BALASUBRAMANYAM	September 22, 1997
BANK OF BARODA Vs. M SUNDARA RAJAN	June 30, 1997
BANK OF BARODA AND Vs. SAMRAT EXPORTS	June 30, 1997
BASAPPA Vs. GANGADHAR GANAPAYYA SHETTY	September 17, 1997
BASAPPA Vs. STATE OF KARNATAKA	January 13, 1997
BASARALLI CHANDRASHEKAR Vs. Y CHANDRAPPA	March 17, 1997
BASAVABAJAPPA APPA Vs. ASSOCIATED BUSINESS CORPORATION GULBARGA	January 2, 1997
BASAVARAJ SHIVARAMAGOUDA PATIL Vs. MAHESH	November 21, 1997
BASAVEGOWDA Vs. NANJAMMA	July 8, 1997
BEERAPPA Vs. STATE OF KARNATAKA	January 27, 1997
BHANDARI FORGINGS BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 1, 1997
BHARAT EARTH MOVERS LIMITED BANGALORE Vs. Y KRISHNAPPA	September 8, 1997
BHARATIBEN VERMA Vs. N G LOKANATH SINGH	June 13, 1997
BHASKER ACHARYA Vs. CHANDRASHEKAR SHERVEGAR	September 23, 1997
BHEEMANA GOUDA Vs. STATE OF KARNATAKA	December 11, 1997
BOLEGOWDA Vs. DISTRICT MAGISTRATE BANGALORE RURAL DISTRICT	August 8, 1997
BROOKE BOND CORPORATE OFFICE STAFF UNION Vs. BROOKE BOND LIPTON INDIA LTD	November 17, 1997
BROOKE BOND LIPTON INDIA LIMITED Vs. STATE OF KARNATAKA	November 21, 1997
C DODDASIDDAIAH Vs. D SIDDAIAH	January 30, 1997
C K SEETHARAM Vs. JAYALAKSHMAMMA	April 4, 1997
C K SHIVE GOWDA Vs. KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY	July 31, 1997
C L SEETHARAM Vs. J C RUDRA SHARMA	March 20, 1997
C LINGE GOWDA Vs. UNION OF INDIA	March 17, 1997
C N KRISHNA MURTHY Vs. P SHASHIDHARA MURTHY	December 5, 1997
C NARASIMHAMURTHY Vs. STATE OF KARNATAKA	July 15, 1997
C R SATHISHA Vs. MUNISWAMY	January 1, 1997
C V GOVINDARAJULU Vs. R V BHASKAR	August 4, 1997
C. P. POONACHA AND OTHERS Vs. C. P. CHANNABASAVA DESHIKENDRA SWAMIGALU AND ANOTHER	September 22, 1997
C. SUBBA RAO Vs. STATE OF KARNATAKA	December 18, 1997
C.R. Satisha Vs. Muniswamy and others	January 1, 1997
CALICUT TRADING CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE MYSORE	September 15, 1997
CANARA BANK HEAD OFFICE J C ROAD BANGALORE Vs. B M RAMACHANDRA	May 30, 1997
CANARA STEEL LIMITED MANIPAL Vs. UNION OF INDIA	July 15, 1997
Canara Steel Ltd. Vs. Union of India and others	July 15, 1997
CANBANK FINANCIAL SERVICES LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER INKARNATAKA BANGALORE	April 1, 1997
CARDOZA L P Vs. AGRICULTURAL ITO	April 1, 1997
CHAMUNDI HOTEL P LTD Vs. STATE	March 31, 1997
CHANDRA POOJARI Vs. STATE OF KARNATAKA	June 20, 1997
CHANDRAPPA Vs. ASSISTANT COMMISSIONER BASAVA KALYAN SUB DIVISION	July 2, 1997
CHANDRASEKHAR Vs. K V NAGENDRA	November 5, 1997
CHANNAVEERAPPA Vs. STATE OF KARNATAKA	July 11, 1997
CHANNEGOWDA AND OTHERS Vs. K. CHIKKA GOWDA	September 23, 1997
CHENNAMMA AND OTHERS Vs. ASSTT. COMMISSIONER, HASSAN AND OTHERS	August 1, 1997
CHICKMAGAIUR DISTRICT XEROX OWNERS ASSOCIATION Vs. STATE OF KARNATAKA	June 11, 1997
CHIKKA KULLEGOWDA Vs. STATE OF KARNATAKA	March 21, 1997
CHIKKAMUNIYAPPAREDDY MEMORIAL TRUST Vs. STATE OF KARNATAKA	June 18, 1997
CHIKODI LARGE SIZE MULTI PURPOSE CO OPERATIVE Vs. STATE OF KARNATAKA	June 17, 1997
CHITRA Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL DAMPROJECT HIDKAL DAM	July 21, 1997
CHUNCHAIAH Vs. UNION BANK OF INDIA AVENUE ROAD BRANCH BANGALORE	March 27, 1997
CLASSIC COLOUR LAB Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS II MYSORE	November 26, 1997
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA APEX CORPORATION LIMITED	June 9, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVASA TEXTILE PROCESSING LTD	January 15, 1997
COMMISSIONER OF INCOME TAX Vs. WOODLANDS HOTEL PRIVATE LIMITED	June 16, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO NO 1	June 17, 1997
COMMISSIONER OF INCOME TAX Vs. MYSODET PRIVATE LIMITED	July 8, 1997
COMMISSIONER OF INCOME TAX Vs. A P MATPADI AND BROS	September 9, 1997
COMMISSIONER OF INCOME TAX Vs. PATIL M D	September 19, 1997
COMMISSIONER OF INCOME TAX Vs. HOTEL RAMA PRIVATE LIMITED	September 2, 1997
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED NO 2	August 27, 1997
COMMON ENTRANCE TEST CELL GOVERNMENT OF KARNATAKA BANGALORE Vs. ABHINAVA SONA N	February 21, 1997
CONSOLIDATED COFFEE LTD Vs. AGRICULTURAL INCOME TAX OFFICER	July 15, 1997
CORPORATION OF THE CITY OF BANGALORE Vs. D LINGAPPA	February 14, 1997
CYRIL DSOUZA Vs. PONKRA MUGERA	August 11, 1997
D L SIDDAPPA Vs. ABDUL SATTAR SAB	June 18, 1997
D S RAMACHANDRA REDDY Vs. UNION OF INDIA	September 3, 1997
D S RAMACHANDRA REDDY Vs. UNION OF INDIA	December 3, 1997
DABADI HIRE BHIMAPPA Vs. LAND TRIBUNAL	December 18, 1997
DAIVAGRIA CO Vs. CHAIRMAN, PLANNING AUTHORITY, HUBLI AND ANOTHER	August 11, 1997
DAKSHAYANI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK BANGALORE	April 17, 1997
DAKSHINA KANNADA BUS OPERATORS ASSOCIATION REGD MANGALORE Vs. UNION OF INDIA	July 4, 1997
DEEPA V GAJARE Vs. PRE UNIVERSITY BOARD BANGALORE	March 24, 1997
DEEPAM SILK INTERNATIONAL BANGALORE Vs. DEEPAM SILKS MYSORE	July 25, 1997
DEFENCE COLONY CO OPERATIVE HOUSING SOCIETY LTD Vs. B J SHANTHARAJ	March 31, 1997
DESHMUKH ENTERPRISES GULBARGA Vs. GOVERNMENT OF KARNATAKA	February 24, 1997
DEVA RAMACHANDRAYYA Vs. KUVEMPU UNIVERSITY B R PROJECT SHIMOGA DISTRICT	December 19, 1997
DEVAKUMARSHETTY Vs. STATE OF KARNATAKA	December 12, 1997
DHARMICHAND CHAJOD AND SONS SINDHANOOR RAICHUR DISTRICT Vs. AGRICULTURE PRODUCE MARKETING COMMITTEE SINDHANOOR RAICHUR DISTRICT	November 3, 1997
DHARMOJI DEVENDRA KADABI Vs. ASSISTANT COMMISSIONER	November 12, 1997
DINESH M G Vs. DIRECTOR DEPARTMENT OF PRE UNIVERSITY EDUCATION	January 6, 1997
DIOCESE OF MYSORE OF THE ROMAN CATHOLICCHURCH MYSORE Vs. STATE OF KARNATAKA	November 7, 1997
DIRECTOR FATHER MULLERS CHARITABLE INSTITUTION Vs. REGIONAL TRANSPORT OFFICER	May 29, 1997
DISTRICT MUSLIM WELFARE AND EDUCATION SOCIETY Vs. DISTRICT REGISTRAR OF SOCIETIES	February 5, 1997
DIVISIONAL CONTROLLER K S R T C Vs. J D SIGAMANY	September 9, 1997
DONGRICHAND HANJRIMAL JAIN Vs. SHAH TRILOKCHAND RAMESHKUMAR OSWAL FIRM BIJAPUR	January 27, 1997
DUBEER and CO Vs. STATE OF KARNATAKA	November 24, 1997
DURGA LODGE SHIMOGA Vs. DIRECTOR OF TELECOMMUNICATIONS SHIMOGA	February 6, 1997
DURGAVENKATAPPA Vs. SPECIAL DEPUTY COMMISSIONER REVENUE BANGALOREKARNATAKA SCHEDULED CASTES ANDSCHEDULED TRIBES PROHIBITION OF TRANSFER OF	January 6, 1997
DWARKA ARM FACTORY BELLARY Vs. R KHAJA HUSSAIN	January 6, 1997
E C MASCARENHAS Vs. STELLA DUMONT	September 17, 1997
E GAJENDRAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND	February 21, 1997
E R MANJAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE	January 10, 1997
EAST INDIA HOTELS LIMITED Vs. SHEKHAR REDDY C R	May 28, 1997
EMPIRE PUBLICITY SERVICE BANGALORE Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKA	July 7, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. WORKMEN OF ITI LTD	April 17, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. T SHANKAR SINGH T	December 12, 1997
ESHWARAPPA Vs. STATE OF KARNATAKA	October 21, 1997
EXECUTIVE APPAREL PROCESSORS Vs. TALUKA EXECUTIVE MAGISTRATE AND TAHSILDAR	April 16, 1997
EXECUTIVE ENGINEER Vs. NAMEINATH DEVAPPA	August 26, 1997
EXECUTIVE ENGINEER ELECTRICAL Vs. A B SHANTHAGIRI	January 13, 1997
FAKIRAWWA Vs. KAREWWA	August 13, 1997
FALMA LABORATORIES PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	March 20, 1997
Falma Laboratories Pvt. Ltd., Bangalore Vs. State of Karnataka and others	March 20, 1997
FAMDA BEGUM Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	November 13, 1997
FATHIMA BEGUM Vs. KARNATAKA STATE TRANSPORT AUTHORITY	February 3, 1997
FLORA CHANDRABAI Vs. NAVANEETHA SUGANTHAMANI	December 12, 1997
FRANCIS RAVI KIRAN DAVID Vs. STATE OF KARNATAKA	January 31, 1997
FURQANIA ACADEMY TRUST BANGALORE Vs. GENERAL MANAGER TELEPHONES E BANGALORETELECOM DISTRICT BANGALORE	February 6, 1997
G CHANNA RAMAKRISHNA Vs. CANARA BANK M G ROAD BANGALORE	August 20, 1997
G H CHENGA LARAYAPPA Vs. G CHENGA FARAYAPPA	September 11, 1997
G JAGADISH Vs. B S GANESHA RAO	September 4, 1997
G JAGANNATHA PILLAI Vs. STATE OF KARNATAKA	March 17, 1997
G JAIRAJ Vs. STATE OF KARNATAKA	July 25, 1997
G K SOWBHAGYA Vs. STATE OF KARNATAKA	September 22, 1997
G R BHAGAVANTA GOUDAR Vs. REGISTRAR UCHCHA SIKSHA AUR SODH SANSTHAN	April 10, 1997
G R NAGARAJ Vs. BANGALORE MAHANAGAR PALIKE	June 24, 1997
G R VINODHKRISHNA Vs. REGIONAL TRANSPORT OFFICER BANGALORE	August 5, 1997
G S RAVINDRA Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY	September 19, 1997
G V ASWATHANARYANA Vs. CENTRAL BANK OF INDIA	December 19, 1997
G. VENKAPPA GOWDA Vs. SOORAPPA GOWDA	September 10, 1997
GAJANANA MOTOR TRANSPORT CO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 13, 1997
GANABA KASHINATH GAONKAR Vs. CHIEF SECRETARY STATE OF KARNATAKA	March 4, 1997
GANGAWWA Vs. KENCHAPPA	January 20, 1997
GATEWAY HOTELS AND GATEWAY RESORTS LIMITED BANGALORE Vs. NAGARAHOLE BUDAKATTU HAKKU STHAPANA SAMITHI VIRAJPET COORG DISTRICT AND	April 11, 1997
GAUGES INDUSTRIAL PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA	June 9, 1997
GENERAL BEEDI WORKS PUTTUR DAKSHINA Vs. PROVIDENT FUNDS INSPECTOR MANGALORE DIVISION	September 23, 1997
GEORGE OAKES CO Vs. V S GOVINDARAJAN DEAD RESENTED	July 17, 1997
GERTY SUVARNA Vs. UNION OF INDIA	October 16, 1997
GHULAPPA SHIVALINGAPPA Vs. SANGAPPA	October 7, 1997
GIRIMALLAPPA Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BELLARY	September 22, 1997
GIRIYAJAH Vs. SINGARAIAH	June 17, 1997
GNANA JYOTHI TCH COLLEGE BELUR Vs. STATE OF KARNATAKA	September 26, 1997
GODREJ SOAPS LIMITED BOMBAY Vs. STATE OF KARNATAKA	May 26, 1997
Godrej Soaps Limited, Bombay Vs. State of Karnataka and others	May 26, 1997
GOPALAKRISHNAN Vs. R.T.O. ALLEPPEY	January 21, 1997
GOPI R MALLYA Vs. PUSHPA	June 11, 1997
GOVINDA SETTY T Vs. INCOME TAX OFFICER	June 26, 1997
GRAMA VIKASA VEDIKE Vs. STATE OF KARNATAKA	February 13, 1997
GURUSHIDDAPPA SHANKAREPPA BALEKUNDRI Vs. RAMACHANDRA CHANDAPPA	June 4, 1997
H G RAMACHANDRA RAO Vs. SRIKANTHA	January 8, 1997
H K RAMAKRISHNA IYENGAR Vs. R KAMALABAI	January 30, 1997
H K SHIVANNA Vs. STATE OF KARNATAKA	January 31, 1997
H M REVANNA Vs. STATE OF KARNATAKA	April 9, 1997
H NARAYANA GOWDA Vs. H M MUNIHANUMAPPA	November 13, 1997
H P ABDUL KHADAR Vs. HAMMAD BEARY	September 8, 1997
H P PRABHUSWAMY Vs. JAYADEVA INSTITUTE OF CARDIOLOGY BANGALORE	February 28, 1997
H R VENUGOPAL Vs. REGIONAL TRANSPORT OFFICER BANGALORE WEST	April 2, 1997
H S HANUMANTHAPPA Vs. STATE OF KARNATAKA	February 12, 1997
H SINGH KHALSA Vs. B L NARENDRA	January 15, 1997
H SINGH KHALSA Vs. B L NARENDRA	March 15, 1997
H SOMASHEKARAIAH Vs. DIVISIONAL COMMISSIONER BANGALORE	August 19, 1997
H T ANNAJI Vs. DISTRICT MAGISTRATE AND THE DEPUTY COMMISSIONER HASSAN	April 3, 1997
HAJARATUMA SAHEB MULLA Vs. LAND TRIBUNAL JAMKHANDI BIJAPUR DISTRICT	October 14, 1997
HALTSONS TRUST BANGALORE Vs. STATE OF KARNATAKA	October 15, 1997
HANUMAKKA Vs. BIPIN BAI	August 5, 1997
HANUMANTHA DEVARU Vs. MUNIHAMUMANTHARAYAPPA	September 22, 1997
HANUMANTHA GOWDA Vs. GIDDE GOWDA	October 27, 1997
HANUMANTHAPPA Vs. BHIMAPPA	June 20, 1997
HANUMANTHAPPA GONAPPA TALWAR Vs. SPECIAL DEPUTY COMMISSIONER DHARWAD	November 4, 1997
HANUMAPPA Vs. HONNAPPA	July 10, 1997
HAZARAN BEE Vs. MOHAMMED RASHEED MOHAMMED TAHA	September 23, 1997
HIGH COURT OF KARNATAKA Vs. CHINEN DAS	January 27, 1997
HOLAMMA Vs. STATE OF KARNATAKA	January 7, 1997
HOLIYAPPA Vs. DEPUTY TAHSILDAR GULEDGUD	October 29, 1997
HORTICULTURAL EXPERIMENT STATION CHITTAHALLI COORG Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE	August 1, 1997
HOTEL JANATHA Vs. COMMISSIONER OF COMMERCIAL TAXES	June 23, 1997
HOUSHAKKA Vs. SHIVAPPA NAIKU MAHAR	May 29, 1997
HUBLI-DHARWAD MUNICIPAL CORPORATION Vs. W O AIRAN	August 11, 1997
IDEAL HOMES CO OPERATIVE BUILDING SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE	November 7, 1997
IMAMHUSSAIN Vs. STATE OF KARNATAKA	November 25, 1997
INDIA BREWERY AND DISTILLERY LTD Vs. J SRINIVAS	September 22, 1997
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA UOI	August 29, 1997
INDIAN TELEPHONE INDUSTRIES DOORVANINAGAR Vs. STATE OF KARNATAKA	August 25, 1997
Indu Toshniwal since deceased by L.Rs. Vs. Union of India (UOI) and another	August 29, 1997
INTERNATIONAL OPERATING SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX	June 9, 1997
ISHMAD PASHA Vs. STATE OF KARNATAKA	December 17, 1997
ISHWARA NAIK Vs. STATE OF KARNATAKA	January 29, 1997
ISWARAPPA Vs. DEPUTY COMMISSIONER DHARWAR DISTRICT DHARWAR	June 10, 1997
J JAIKUMAR MAJOR Vs. YOGESH LEMICHWAL MAJOR	December 11, 1997
J K MARATTUKALAM Vs. MARATT RUBBER LTD	February 21, 1997
J P DISTILLERIES PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	January 22, 1997
J R RAMAMURTHY Vs. KANNADA VISHWAVIDYALAYA HAMPI	June 24, 1997
J RAJANNA SETTY Vs. PATEL THIMMEGOWDA	August 19, 1997
J. VIJAYALAKSHMI Vs. MASTER S.U. SACHIN AND OTHERS	March 25, 1997
JAHRUDDIN Vs. MAGUTUMSAB	September 5, 1997
JAYACHAMARAJENDRA HOUSING CO-OPERATIVE SOCIETY LIMITED MYSORE Vs. STATE OF KARNATAKA	July 3, 1997
JAYARAJA HEGDE Vs. STATE OF KARNATAKA	December 4, 1997
JOHN DSOUZA BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPN	April 4, 1997
JOJA CHEMICALS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	August 29, 1997
JYOTHINAGARAM CHIKKA VENKATAS WAMAIAH Vs. STATE OF KARNATAKA	December 17, 1997
K APPANNA Vs. S RAJASEKHAR	April 10, 1997
K ASHOKA Vs. VIJAYA BANK PRIMROSE ROAD BANGALORE	April 17, 1997
K B K SOMAYAJULU Vs. BHARATH EARTH MOVERS LIMITED BANGALORE	March 11, 1997
K B KARIYAPPA Vs. N G E F LIMITED BANGALORE	November 7, 1997
K BARKATHULLA KHAN Vs. C N RUDRAMURTHY	August 14, 1997
K CHANDRAPRAKASH SHETTY Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	July 4, 1997
K DEVADAS SHETTY Vs. J R PAIS	June 13, 1997
K DHALIPATHI RAO Vs. RAMA VIDYAVARDHAKA SANGHA KONDETHIMMANAHALLI PAVAGADA TALUKTUMKUR DISTRICT	March 1, 1997
K DIVYANANDA Vs. N SHIVA	June 24, 1997
K G KRISHNA MURTHY Vs. STATE OF KARNATAKA	August 25, 1997
K GANGADHAR Vs. REGIONAL TRANSPORT OFFICER BANGALORE	July 9, 1997
K K A NAMBIAR Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE	June 6, 1997
K KRISHNA MURTHY BHAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE	July 24, 1997
K KUNHAMBU Vs. COMMERCIAL TAX OFFICER	June 12, 1997
K L MALLIKARJUNAIAH Vs. DEPUTY COMMISSIONER HASSAN DISTRICT HASSAN	July 17, 1997
K L RAVIKUMAR Vs. STATE OF KARNATAKA	March 5, 1997
K LOGANATHAN Vs. STATE OF KARNATAKA	September 1, 1997
K M AFZAL Vs. UNION OF INDIA	March 10, 1997
K M HUSSAIN SAHEB AND CO Vs. STATE OF KARNATAKA	January 22, 1997
K M SRINIVASA Vs. VENKATASAMI	August 29, 1997
K M THOTAPPAIAH Vs. STATE OF KARNATAKA	October 23, 1997
K MANIKYARAJA BALLAL Vs. STATE OF KARNATAKA	September 10, 1997
K MUNISWAMY GOWDA Vs. STATE OF KARNATAKA	May 30, 1997
K MUTHANNA RAI Vs. LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE BOMBAY	September 18, 1997
K NANJUNDA SWAMY Vs. STATE OF KARNATAKA	May 30, 1997
K NARAYANAPPA Vs. S A DAMODER	May 6, 1997
K PANDARINATHAN Vs. V RAJU	July 8, 1997
K PRAKASH BASRI Vs. STATE OF KARNATAKA	August 26, 1997
K R RAJALAKSHMI Vs. K R CHANDRASEKHAR	June 12, 1997
K RAGHAVAN Vs. M S ZAHED	April 1, 1997
K S MALLIKARJUNA PRASANNA Vs. LEO EARTH MOVERS	December 18, 1997
K S PANCHAPAKESAN Vs. STATE OF KARNATAKA	January 20, 1997
K S PUTTASWAMY Vs. STATE OF KARNATAKA	February 14, 1997
K S R T C CENTRAL OFFICER Vs. GOVINDA SETTY	January 6, 1997
K S THIMMAPPA RAI Vs. A R SADANANDA	June 5, 1997
K SAROJAMMA Vs. SHLVANNA	November 17, 1997
K SHANTHARAJ Vs. M L NAGARAJ	March 17, 1997
K SHRIMAN NARAYANA Vs. S MARIYAPPA	September 24, 1997
K T SHIVAIAH Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY	February 12, 1997
K V AMARNATH Vs. STATE OF KARNATAKA	December 9, 1997
K V MANJUNATHA RAO Vs. KARNATAKA VIDYUTH KARKHANE LTD	November 28, 1997
K V SUVARNA Vs. COMMERCIAL TAX OFFICER VI CIRCLE	August 22, 1997
K VENKATESH Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL BANGALORE	January 27, 1997
K. Ashoka Vs. Vijaya Bank, Primrose Road, Bangalore and another	April 17, 1997
K. Loganathan Vs. State of Karnataka and another	September 1, 1997
K. R. VASANTHA IYENGAR AND ANOTHER Vs. S. KRISHNA IYENGAR	November 6, 1997
K.B. Kariyappa Vs. N.G.E.F. Limited, Bangalore and others	November 7, 1997
KAMALA Vs. S R VARADARAJA SETTY	March 31, 1997
KAMALA SMT Vs. VARADARAJA SETTY S R	March 31, 1997
KANAKA GRUHA NIRMANA SAHAKARA SANGHA AVALAHALLI Vs. KOTA SRINIVASA MURTHY	July 11, 1997
KANTHAMMA Vs. NANJUNDA DEVARU	October 20, 1997
KAREEMSAHEB NABEESAHEB NADAF Vs. BASAVANTAPPA SHANKARAPPA PATTANSHETTI	November 28, 1997
KARIBASAPPA Vs. LAND TRIBUNAL HARIHAR	October 15, 1997
KARIYAIAH Vs. CHELUVAIAH	June 18, 1997
KARNATAKA AUTO DRIVERS WELFARE JOINTACTION COMMITTEE REGISTERED BANGALORE Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE DISTRICT BANGALORE	March 20, 1997
KARNATAKA ELECTRICITY BOARD Vs. ACCE MYSORE	June 25, 1997
KARNATAKA ELECTRICITY BOARD Vs. BHARATH CONDUCTORS	August 13, 1997
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. ANANDA	August 20, 1997
KARNATAKA HANDLOOM DEVELOPMENT CORPORATIONLIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS	January 21, 1997
KARNATAKA HOUSING BOARD BANGALORE Vs. STATE OF KARNATAKA	November 17, 1997
KARNATAKA KEROSENE RETAIL DEALERS Vs. STATE OF KARNATAKA	April 9, 1997
KARNATAKA STATE FINANCIAL CORPORATION Vs. SUN CANNING PRIVATE LIMITED	February 25, 1997
KARNATAKA STATE FINANCIAL CORPORATION Vs. VENKATESWARA MATCHES	December 5, 1997
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. SHIVMONI STEEL TUBES LIMITED	March 21, 1997
KARNATAKA STATE ROAD TRANSPORT Vs. M S R MARULASIDDAPPA	September 12, 1997
KARNATAKA STATE ROAD TRANSPORT CORPN BANGALORE Vs. ASGAR PASHA	August 22, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY, KOLAR AND OTHERS	June 25, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. I A MEDLERI	August 22, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. ROAD TRANSPORT AUTHORITY MANDYA	August 1, 1997
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	April 16, 1997
KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE	June 26, 1997
KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE Vs. K CHANDRASEKHARA RAJU	November 5, 1997
KASHINATH RAO Vs. SULUBAI	September 11, 1997
KASIM ALI KHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 16, 1997
KATHIZA Vs. DISTRICT MAGISTRATE AND DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALORE	November 24, 1997
KATHYAYINI HOTELS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	September 25, 1997
KAVERI Vs. G MARKANDA NAIDU	May 30, 1997
KAVERIAPPA Vs. KARIYAPPA	September 18, 1997
KAVERY TRADING FINANCING AND CHITS PRIVATE LIMITED BANGALORE Vs. S KRISHNA	October 16, 1997
KEC INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA	January 30, 1997
KHADARSAB Vs. MUNASAB	October 17, 1997
KHATIB IRSHAD AHMED MOHAMMED HUSSAIN Vs. RETURNING OFFICER FOR ELECTION TO THE SHISHUVINAHAL GRAMA PANCHAYAT SHIGGON TALUK DHARWAD DISTRICT	December 12, 1997
KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA	March 6, 1997
KIKLOSKAR COMPUTER SERVICE LIMITED Vs. UNION OF INDIA	June 30, 1997
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	July 8, 1997
KISHORE Vs. AHMED	February 4, 1997
KITTUR MUTHAPPA HANUMANTHAPPA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA LAW	May 27, 1997
KOMMI PRADEEP BABU Vs. UNION OF INDIA	September 22, 1997
KORAGAPPA GOWDA Vs. JINNAPPA GOWDA	October 21, 1997
KRISHNA FLOUR MILLS Vs. COMMISSIONER OF LABOUR IN KARNATAKA	June 26, 1997
KRISHNA FOODS PRIVATE LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER IN KARNATAKA BANGALORE	August 1, 1997
KRISHNA SUBBARAO NAIK Vs. PALANI SWAMY	September 12, 1997
KRISHNAJI MORESHWAR JOSHI Vs. BHAKATRAM SADASHIV PATIL	July 28, 1997
KRISHNAPPA Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT	August 6, 1997
KRISHNASWAMY Vs. CAUVERY GRAMEENA BANK MYSORE	July 4, 1997
KRISHNAYYA ACHARY Vs. GANAPATHI JOISA	October 31, 1997
KRISHTAPPA SHETTY AND OTHERS Vs. RAJIVI SHEDTHI AND OTHERS	July 31, 1997
KUM MANJAMMA Vs. SHANTHAPPA ALIAS HIPPARGI	February 19, 1997
KUMBARA THIMMAPPA Vs. STATE OF KARNATAKA	December 6, 1997
LAGAMA Vs. LAND TRIBUNAL CHIKKODI BELGAUM DISTRICT	December 10, 1997
LAKSHMIKANTHAMMA Vs. SAREE MANDIR BANGALORE	July 24, 1997
LALITHAMMA Vs. AGRICULTURAL ENGINEER KARNATAKA AGRO	March 3, 1997
LAND ACQUISITION OFFICER AND ASST. COMMISSIONER Vs. N. LAXMI	October 23, 1997
LARSEN AND TOUBRO LIMITED BANGALORE Vs. STATE OF KARNATAKA	March 30, 1997
LAXMANRAO B JAHAGIRDHAR Vs. TELECOM DISTRICT MANAGER GULBARGA	April 1, 1997
LEVGE GOWDA DETECTIVE AND SECURITY CHAMBER Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND	September 3, 1997
LINGAPPA POLICE PATIL Vs. REGISTRAR OF SOCIETIES	March 25, 1997
LINGARAJ POLY SACKS Vs. ADDITIONAL ENTRY TAX OFFICER ARASIKERE	July 25, 1997
LINGESHWAR AND CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	July 14, 1997
M A MURTHY Vs. STATE OF KARNATAKA	December 19, 1997
M ASHRAF Vs. UNION OF INDIA	January 31, 1997
M D I EMPLOYEES ASSOCIATION PANAMBUR MANGALORE Vs. UNION OF INDIA	September 29, 1997
M D NARAYAN Vs. STATE OF KARNATAKA	September 8, 1997
M GOPAL Vs. ASSISTANT LABOUR COMMISSIONER	February 14, 1997
M KEMPANNA Vs. STATE OF KARNATAKA	September 18, 1997
M KEMPANNA Vs. STATE OF KARNATAKA	August 1, 1997
M MAHESHAN Vs. STATE OF KARNATAKA	August 12, 1997
M MUNIYAPPA Vs. STATE OF KARNATAKA	January 16, 1997
M PADMANABHA Vs. UNION OF INDIA	November 26, 1997
M PUTTASWAMY Vs. DISTRICT MAGISTRATE MYSORE	September 3, 1997
M R BAGEWADI Vs. DISTRICT MAGISTRATE BIJAPUR	August 28, 1997
M R G L J VAILSHERY Vs. RAMOLA VAILSHERY	June 26, 1997
M RAJESH Vs. STATE OF KARNATAKA	November 26, 1997
M S BALIGA Vs. MANGALORE CITY CORPORATION	September 22, 1997
M S PEMMAIAH Vs. UNION OF INDIA	August 13, 1997
M S R MARULASIDDAPPA Vs. KARNATAKA STATE TRANSPORT APPELLATE	July 16, 1997
M SALEEMAMJAD Vs. STATE OF KARNATAKA	April 4, 1997
M T JOY Vs. STATE OF KARNATAKA	September 9, 1997
M V PARVATHAVARDHANA Vs. M V GANESH PRASAD	February 28, 1997
M VEMALA NAYAKA Vs. RANIYAMMA	July 25, 1997
MAHABUBNAGAR DISTRICT PALAMOORI CONTRACT Vs. NAGARJUNA CONSTRUCTION COMPANY LIMITED	May 27, 1997
MAHADEV VENKAGOUDA Vs. STATE OF KARNATAKA	January 20, 1997
MAHADEVAPPA ALIAS MUDAKAPPA Vs. BASANGOUDA BHIMANAGOUDA PATIL	September 16, 1997
MAHAJAN BOREWELL COMPANY BANGALORE Vs. RAJARAM BHAT	October 27, 1997
MAHALINGA MANIYANI Vs. STATE OF KARNATAKA	July 9, 1997
MAHANT OIL INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA	July 24, 1997
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA	June 30, 1997
MAHAVEER DRUG HOUSE Vs. STATE OF KARNATAKA	September 30, 1997
MAISTRY RAMAIAH Vs. COMMISSIONER CORPORATION OF CITY OFBANGALORE	December 11, 1997
MALAPRABHA CO OPERATIVE SUGAR FACTORY Vs. SHIVANGOUDA MALAGOUDA PATIL	May 28, 1997
MALLIKARJUN Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE	February 5, 1997
MALLIKARJUNA SHARMA SHIVACHARYA SWAMYGURUMALLIKARJUNA SWAMY HIREMATH Vs. VISHWANATH BASALINGAPPA HIREMATH	August 27, 1997
MANAGEMENT OF HINDUSTAN AERONAUTICS Vs. A KANNAN	June 12, 1997
MANAGEMENT OF KOLAR DISTRICT CO OPERATIVECENTRAL BANK LIMITED KOLAR Vs. RAMA RAO	April 1, 1997
MANAGEMENT OF MODERN MILLS LIMITED HUBLI Vs. K P SHENOY	July 31, 1997
MANAGEMENT OF MYSORE PANELS AND BOARDSPRIVATE LIMITED THANDAVAPURA MYSORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	April 4, 1997
MANAGEMENT OF THE MYSORE COFFEE Vs. PRESIDING OFFICER LABOUR COURT MYSORE	September 15, 1997
Management of the Mysore Coffee Processing Co-op. Society Ltd., Mysore Vs. Presiding Officer, Labour Court, Mysore and another	September 15, 1997
MANAGER UNITED INDIA INSURANCE CO LTD Vs. HANAMANTHA RANGAPPA NAYAK	April 4, 1997
MANAGING COMMITTEE MASJID E IDGAH MYSORE Vs. STATE OF KARNATAKA	March 4, 1997
MANAGING DIRECTOR KARNATAKA STATE ROAD Vs. PARVATHAMMA	September 11, 1997
MANCHEGOWDA BIN NANJEGOWDA Vs. STATE OF KARNATAKA	July 24, 1997
MANDYA NATIONAL PAPER MILLS LIMITED Vs. COMMISSIONER KARNATAKA HOUSING BOARD	October 17, 1997
MANJUNATH Vs. N S NAGARATHNA	June 30, 1997
MANJUNATHA TALKIES Vs. DISTRICT MAGISTRATE RAICHUR	June 30, 1997
MAREMBI Vs. UMARSAB	October 16, 1997
MARISWAMY Vs. STATE	August 25, 1997
MATHEW YOHANNAN Vs. SARAMMA	January 31, 1997
MEERAALVA Vs. COMBINED POWER ENERGY SYSTEMS PRIVATELIMITED BANGALORE	November 28, 1997
MEHATHA SILK CENTRE Vs. SAMPATHRAJ	November 11, 1997
METALLOY N STEEL CORPORATION BANGALORE Vs. M A SRIDHARA	November 5, 1997
MICRO LABS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	November 20, 1997
Micro Labs Ltd. and others Vs. Deputy Commissioner of Income Tax (Assessment) and others	November 20, 1997
MIRANDA EDUCATION SOCIETY REGISTERED Vs. STATE OF KARNATAKA	August 18, 1997
MISHRIMAL SONAJI OSWAL Vs. STATE OF KARNATAKA	September 8, 1997
MITTAL STEEL LIMITED BANGALORE Vs. UNION OF INDIA	April 7, 1997
MIZAR GOVINDA ANNAPPA PAI Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 2, 1997
MODERN MILLS LIMITED HUBLI Vs. DEPUTY COMMISSIONER DHARWAD	March 18, 1997
MOHAMED KASIM BAWA Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND MANGALORE	March 12, 1997
MOHAMED ZIAULLA Vs. SORGRA BEGUM	January 31, 1997
MOHAMMADGOUSE MATTESAB YAVAGAL Vs. PRAMILABAIKOM GANESHBHAT BALIHALLI	September 22, 1997
MOHAMMED FAZALULLA Vs. STATE OF KARNATAKA	October 17, 1997
MOHAMMED SHUKUR Vs. JAYAMMA	February 13, 1997
MOHANLAL GUGALIYA Vs. M VINCENT	July 23, 1997
MONAPPA ACHARY Vs. KULA NAGAPPA GOWDA	July 30, 1997
MOULASAB RAJASAB MULLANAVAR Vs. NAGANAGOUDA PARVATAGOUDA	August 18, 1997
MUDALAPPA Vs. STATE OF KARNATAKA	August 22, 1997
MUIVINARASAIAH Vs. T C ANJANAPPA	January 17, 1997
MUNDLUR NABAYANA RAO Vs. STATE OF KARNATAKA	January 3, 1997
MUNISWAMY Vs. STATE OF KARNATAKA	June 19, 1997
MUNISWAMY GOWDA H Vs. MANAGEMENT OF KSRTC	January 10, 1997
MUNIYAPPA Vs. STATE OF KARNATAKA	January 17, 1997
MUNIYAPPA Vs. DEPUTY COMMISSIONER KOLAR	September 2, 1997
MUNIYAPPA ALIAS ANNAYAPPA Vs. LAND TRIBUNAL ANEKAL TALUK ANEKAL	September 8, 1997
MYCON CONSTRUCTION LIMITEDG H REDDY AND ASSOCIATES Vs. STATE OF KARNATAKADEPUTY COMMISSIONER OF COMMERCIAL TAXES	December 15, 1997
MYPOWER MAZDOOR WELFARE UNION Vs. SECRETARY AND COMMISSIONER SOCIAL WELFAREAND LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA BANGALORE	June 24, 1997
MYSORE CEMENTS LTD Vs. STATE OF KARNATAKA	September 17, 1997
MYSORE CITY KEROSENE HAWKERS SANGHA Vs. STATE	February 6, 1997
MYSORE KIRLOSKAR LIMITED HARIHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER INKARNATAKA BANGALORE EMPLOYEES PROVIDENT FUNDS	March 27, 1997
MYSORE KIRLOSKAR LTD Vs. STATE OF KARNATAKA	June 23, 1997
MYSORE MINERALS AND GAS COMPANY BANGALORE Vs. ASSISTANT EXECUTIVE ENGINEER KARNATAKA ELECTRICITY BOARD E 5 SUB DIVISION BANGALORE	March 24, 1997
MYSORE NAGARA AND ZILLA CONSUMER CO OPERATIVESOCIETIES FAIR PRICE SHOPS AND KEROSENE HAWKERS SANGHA REGD MYSORE Vs. STATE OF KARNATAKA	February 6, 1997
MYSORE PRESS PRIVATE LIMITED BANGALORE Vs. WORKMEN OF MYSORE PRESS PRIVATE LIMITED BANGALORE	March 5, 1997
MYSORE SALES INTERNATIONAL LIMITED Vs. MEMBER CENTRAL BOARD OF DIRECT TAXES	July 17, 1997
MYSORE SUGAR COMPANY LTD Vs. C MARIYACHARI	July 10, 1997
Mysore Sugar Company Ltd., Mandya Vs. C. Mariyachari	July 10, 1997
N K SHAH Vs. ENGINEERING GENERAL WORKERS UNION BANGLORE	February 19, 1997
N LOKESH Vs. BANGALORE UNIVERSITY	July 4, 1997
N M NAIK Vs. PRESIDING OFFICER LABOUR COURT HUBLI	June 26, 1997
N M SUBHAS Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE	June 24, 1997
N MUDDAPPA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE	March 11, 1997
N MUNISWAMY Vs. STATE	January 24, 1997
N P AMRUTHESH Vs. STATE OF KARNATAKA	September 4, 1997
N PRABHAT PAI Vs. UPPINANGADI GRAMA PANCHAYAT PUTTUR TALUK DAKSHINAKANNADA	September 18, 1997
N PRASANNA Vs. COMMISSIONER OF GIFT TAX	March 31, 1997
N RAMACHANDRA GOWDA Vs. UNION OF INDIA	February 11, 1997
N S SATYANARAYANA Vs. THIMMAPPA	August 14, 1997
N SHIVA KUMAR Vs. N RAMANNA ADYANTHAYA	July 30, 1997
N SOMASHEKAR Vs. STATE OF KARNATAKA	December 19, 1997
N SWAMY ALIAS PUTTASWAMY Vs. STATE OF KARNATAKA	November 10, 1997
N. Shiva Kumar and another Vs. N. Ramanna Adyanthaya	July 30, 1997
N.M. Naik Vs. Presiding Officer, Labour Court, Hubli and another	June 26, 1997
NAGAMMA Vs. STATE OF KARNATAKA	July 29, 1997
NAGANAGOUDA VEERANAGOUDA PATIL Vs. MALATESH H KULKARNI	March 11, 1997
NAGARAHOLE BUDAKATTU HAKKU STHAPANA SAMITHI Vs. STATE OF KARNATAKA	January 20, 1997
NAGARAJA Vs. STATE OF KARNATAKA	January 3, 1997
NANDARAYAPPA Vs. DIRECTOR OF AGRICULTURAL PRODUCE BANGALORE	July 7, 1997
NANDI PRINTERS PVT LTD Vs. STATE OF KARNATAKA	January 15, 1997
NARASIMHAIAH Vs. GENERAL MANAGER	June 9, 1997
NARASIMHALU Vs. STATE OF KARNATAKA	May 30, 1997
NARAYAN Vs. STATE OF KARNATAKA	April 17, 1997
NARAYAN THIMMANNA BHAT Vs. STATE OF KARNATAKA	February 24, 1997
NARAYANA GURU ENGLISH MEDIUM SCHOOL ALAKE KUDROLI MANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER MANGALORE	February 11, 1997
NARAYANASWAMY Vs. BOLE GOWDA	June 3, 1997
NARAYANSA Vs. RAMAKRISHN	December 8, 1997
NATARAJ UKKUND Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL	March 12, 1997
NATIONAL EDUCATION SOCIETY SHIMOGA Vs. B N KRISHNA MURTHY	November 17, 1997
National Education Society, Shimoga and another Vs. B.N. Krishna Murthy	November 17, 1997
NATIONAL INSURANCE CO LTD Vs. KOWSALYAMMA	October 13, 1997
NATIONAL INSURANCE CO LTD Vs. BASAVACHARI	July 22, 1997
NATIONAL INSURANCE CO LTD Vs. SHANTABAI	September 4, 1997
NATIONAL INSURANCE CO LTD Vs. SAROJINI	September 12, 1997
National Insurance Co. Ltd. and another Vs. Basavachari and another	July 22, 1997
NATIONAL INSURANCE COMPANY BANGALORE Vs. THIMMAREDDY	September 16, 1997
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. RASHEEDA	March 21, 1997
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. T SHARANAPPA	January 6, 1997
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA	July 14, 1997
NEELAKANTESHWARA MOTOR SERVICE BELLARY Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE	February 21, 1997
NEW INDIA ASSURANCE CO LTD Vs. KANNAN	February 6, 1997
NEW INDIA ASSURANCE CO LTD Vs. V L VENUGOPAL	June 26, 1997
NEW INDIA ASSURANCE CO LTD Vs. EREGOUDA	June 19, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VITHAL	December 2, 1997
NEW INDIA ASSURANCE COMPANY LIMITED BHADRAVATI BRANCH SHIMOGA DISTRICT Vs. MUTHA MOHAMMED	April 7, 1997
NEW MANGALORE PORT TRUST Vs. CAPTAIN KARAN VASWANI	August 19, 1997
NOVELTY DRESS MANUFACTURING COMPANY Vs. KARNATAKA APPELLATE TRIBUNAL	July 7, 1997
NUCOR WIRES LIMITED BANGALORE Vs. HMT INTERNATIONAL LIMITED BANGALORE	July 23, 1997
O DYAMAPPA Vs. APPANNA BHOVI KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES PROHIBITION OF TRANSFER	March 20, 1997
OM SHANTI SILKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CHALLAKERE CHITRADURGA DISTRICT	November 28, 1997
ORIENATAL INSURANCE CO LTD Vs. CITY CO OPERATIVE BANK LTD	November 6, 1997
ORIENTAL INSURANCE CO LTD Vs. VELLACHI	October 22, 1997
ORIENTAL INSURANCE CO LTD Vs. SHIVALINGAMMA	January 13, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. STATE OF KARNATAKA	October 27, 1997
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. PEDDAIAH	July 10, 1997
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. RAJU	July 1, 1997
P A VERGHESE Vs. CAMPION BUSINESS ASSOCIATES PVT LTD	February 6, 1997
P A VERGHESE Vs. MAA COMMUNICATIONS PRIVATE LIMITED	February 6, 1997
P C SHIVANNA Vs. STATE OF KARNATAKA	October 17, 1997
P G NAGENDRA Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	July 22, 1997
P RAMASWAMY Vs. GENERAL MANAGER CANARA BANK BANGALORE	December 18, 1997
P RAVIDAS KAMATH Vs. SYNDICATE BANK MANIPAL	February 20, 1997
P RENUKADEVI Vs. SHANTHAPPA	July 4, 1997
P VASANTM Vs. VIMALA MARTIN	January 24, 1997
P VIJAYALAKSHMI Vs. P GOPALKRISHNA BHAT	February 4, 1997
PACKWEL ASSOCIATES Vs. UNION OF INDIA	September 17, 1997
PALS INDUSTRIES LIMITED BANGALORE Vs. DISTRICT REGISTRAR DETECTION OF UNDERVALUATION OF STAMPS BANGALORE	June 20, 1997
PANCHAKSHARAPPA TATAPPA Vs. CHIEF OFFICER	November 7, 1997
PAPARAM BRICKS AND TILES HINKAL MYSORE Vs. HINKAL VILLAGE PANCHAYAT MYSORE	July 8, 1997
PARAPPA Vs. NANDARAYAPPA	November 5, 1997
PARAS LIGHT HOUSE Vs. STATE OF KARNATAKA	August 12, 1997
PARVATHAMMA Vs. STATE OF KARNATAKA	August 6, 1997
PARVATHAMMA Vs. A P MUNIYAPPA	March 21, 1997
PARVATHI Vs. ASSISTANT COMMISSIONER HAVERI SUB DIVISION	August 11, 1997
PARVATI Vs. HALLUR HALAPPA	November 17, 1997
PARVATI ALIAS BABY Vs. HOLLUR HALLAPPA	June 26, 1997
POOVAMMA Vs. CHENNAMMA ALIAS PARVATHI	January 9, 1997
PRABHU JATTAPPA PUJARI Vs. STATE OF KARNATAKA	January 29, 1997
PRAGATHI PRINTERS Vs. CITY MUNICIPAL COUNCIL SHIMOGA	March 24, 1997
PRAVEEN CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES	February 28, 1997
PRAVEEN CORPORATION Vs. COMMISIONER OF COMMERCIAL TAXES	July 1, 1997
PREMIER IRRIGATION EQUIPMENTS LIMITED Vs. UNION OF INDIA	August 19, 1997
PUNAJANOOR GRAM PANCHAYATH CHAMARAJANAGAR Vs. STATE TRANSPORT AUTHORITY	July 9, 1997
PUREX LABORATORIES INDIA P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	July 25, 1997
PURUSHOTHAMA DEVADIGA Vs. THANGAMMA	February 6, 1997
PUSHPA Vs. N R RAMACHANDRAN	July 23, 1997
PUTTAPPA HONNAPPA TALAVAR Vs. DEPUTY COMMISSIONER DHARWAD	February 3, 1997
PUTTARUDRAPPA Vs. STATE OF KARNATAKA	September 8, 1997
R ABBAIAH REDDY Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE	March 3, 1997
R CHALUVAIAH Vs. STATE OF KARNATAKA	October 21, 1997
R D PANATHUR Vs. STATE OF KARNATAKA	December 5, 1997
R G DEYAGIRI Vs. RAHAMATBI MOHAMMEDSAB KERUR	September 26, 1997
R G PRASAD Vs. STATE OF KARNATAKA	February 7, 1997
R M KHOT Vs. SPECIAL LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER CHIKODI BELGAUM DISTRICT	April 4, 1997
R MAHADEVA Vs. MADAMMA	December 3, 1997
R N NANJUNDAPPA Vs. PRESIDENT OF INDIA	September 11, 1997
R PANDIYAN Vs. B M NAGAPPA	February 17, 1997
R SRINIVASA REDDY Vs. STATE OF KARNATAKA	April 16, 1997
R V KRISHNAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE	July 11, 1997
R.V. Krishnappa Vs. Karnataka Electricity Board, Bangalore	July 11, 1997
RADHA BAI Vs. SHASHIKALA	August 26, 1997
RADHAKRISHNA SETTY Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY INDIAN OVERSEAS BANK CENTRAL OFFICE MADRAS	October 24, 1997
Rahamat Be (Smt.) Vs. Office of the Regional Provident Fund Commissioner, Bangalore and another	January 2, 1997
RAHAMATBE Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE	January 2, 1997
RAJASHEKAR RAO SINDYA Vs. STATE	May 29, 1997
RAJESH WALIA Vs. STATE OF KARNATAKA	July 30, 1997
RAJIV GANDHI COLLEGE OF DENTAL SCIENCES BANGALORE Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE AND	September 15, 1997
RAJU ADITYAN Vs. ORIENTAL INSURANCE CO LTD	November 27, 1997
RAMA BOMMAYYA NAYAK Vs. VALAYA TODIYAL MOHAMMED	December 4, 1997
RAMACHANDRA DEVASTANAM SAWADA Vs. SUBBANNA SHETTY	November 21, 1997
RAMAKRISHNA Vs. CHANCELLOR OF UNIVERSITY OF AGRICULTURALSCIENCES BANGALORE	April 1, 1997
RAMALINGAPPA Vs. GAJENDRARAO	March 21, 1997
RAMANLAL B PANDYA Vs. UNION OF INDIA	April 17, 1997
Ramanlal B. Pandya and another Vs. Union of India and another	April 17, 1997
RAMANNA Vs. T JAYAPRAKASH	November 4, 1997
RANGAIAH S O SANNAPPA Vs. PATTANAIKA	September 9, 1997
RANGANATH S JOSHI Vs. STATE	April 17, 1997
RANGARAJU MAJOR Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL KOLAR	October 17, 1997
RANGOON CHEMICAL WORKS PVT LTD Vs. ROYAL MEDICALS	April 16, 1997
RANIYAMMA Vs. M HEMALA NAYAKA	September 1, 1997
RATHNA Vs. M P RAMACHANDRA	September 11, 1997
RAVI ALIAS RUDRAGOUDA Vs. LAKKAVVA	September 8, 1997
RAVI NAMADEV KAVALE Vs. C MUTTASWAMY	April 10, 1997
RCC BUILDERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE	September 29, 1997
REDDAPPA S DR Vs. UNION OF INDIA	January 31, 1997
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. ADVOCATE N VASUDEVAN	March 19, 1997
REGISTRAR MANIPAL ACADEMY OF HIGHER EDUCATION DEEMED UNIVERSITY Vs. SHAJI SREEDHARAN	July 23, 1997
Rehamat Be (Smt.) Vs. Regional Provident Fund Commissioner and another	January 2, 1997
REHAMAT BE SMT Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 2, 1997
RENUKA Vs. KARNATAKA PRE UNIVERSITY BOARD BANGALORE	September 18, 1997
ROMEO M F AQUINAS Vs. FLORINA MOTHIAS	December 2, 1997
S B HALLI Vs. VYAVASAYA SEVA SAHAKARI SANGHA SASANUR	July 10, 1997
S BASAVARAJ Vs. V N ADILAKSHMAMMA	December 10, 1997
S G HEBLE Vs. BANGALORE DEVELOPMENT AUTHORITY	August 29, 1997
S H TARALAGATTI Vs. UNION OF INDIA	December 5, 1997
S M KALIGUDD Vs. STATE OF KARNATAKA	May 28, 1997
S M YAHAYA Vs. PUSHPA BAI	December 11, 1997
S N GUGGARI AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHINAGAR BANGALORE	June 23, 1997
S N NAGENDRA Vs. HUCHAIAH	September 17, 1997
S N SRINIVASA MURTHY Vs. CORPORATION OF THE CITY OF BANGALORE	July 3, 1997
S NARASIMHAIAH Vs. ABDUL RAZAK ALIAS PAPA SAHEB	September 8, 1997
S P RAGHUNATH Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENTCORPORATION LIMITED BANGALORE	December 2, 1997
S R BHAT Vs. STATE OF KARNATAKA	August 11, 1997
S RAJAGOPALACHARI Vs. BELLARY SPINNING AND WEAVING COMPANY LIMITED	January 31, 1997
S RAVI CHANDRA Vs. DEBT RECOVERY TRIBUNAL BANGALORE	December 6, 1997
S SIDDAPPA Vs. STATE OF KARNATAKA	December 8, 1997
S V RAJENDRA SINGH Vs. LAHARI RECORDING CO PRIVATE LIMITED	July 31, 1997
S. Rajagopalachari Vs. Bellary Spinning and Weaving Co. Ltd. and another	January 31, 1997
S. Ravichandran Vs. Debt Recovery Tribunal and another	December 6, 1997
S. Reddappa and others Vs. Union of India and others	January 31, 1997
S.B. Halli Vs. Vyavasaya Seva Sahakari Sangha Sasanur and another	July 10, 1997
S.V. Rajendra Singh Vs. M/s Lahari Recording Co. Pvt. Ltd.	July 31, 1997
SADASHIVAN Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA	July 17, 1997
SAGARNAHALLI REVENNA Vs. GOVT OF KARNATAKA	June 3, 1997
SAKAMMA Vs. STATE OF KARNATAKA	January 21, 1997
SAKAMMA Vs. RANGAIAH	September 22, 1997
SAMYUKTHA KARNATAKAFALMA LABORATORIES PVT LTD Vs. STATE OF KARNATAKASTATE OF KARNATAKA ASSISTANT	August 20, 1997
SANDHYA UPADHYAYA Vs. STATE OF KARNATAKA	January 16, 1997
SANNA PALAIAH Vs. SONCHA BORAIAH	February 5, 1997
SARANG STEEL FABRICATORS Vs. KARNATAKA ELECTRICITY BOARD	August 1, 1997
SARASWATHI Vs. UNIVERSITY OF MYSORE	August 20, 1997
SAROJINI N VITTAL Vs. V CHANIYAPPA	November 27, 1997
SATISH RICE INDUSTRIES SHIKARIPURA SHIMOGA Vs. STATE OF KARNATAKA	September 26, 1997
SAVTTHA ENTERPRISES Vs. K RAVINDRANATH SHETTY	January 28, 1997
SEETHARAMA MANDIRA NAREGAL RON TALUK DHARWAD DISTRICT Vs. LAND TRIBUNAL RON DHARWAD DISTRICT	March 20, 1997
SENAPATHY WHITELAY LIMITED RAMANAGARAM Vs. PUTTASWAMY	September 16, 1997
SHA CHAMPALAL OSWAL Vs. PERALU ACHANNA	November 19, 1997
SHABEERA HAFIJASAB INAMADAR Vs. STATE OF KARNATAKA	February 3, 1997
SHAKUNTALA BAI Vs. MALLIKARJUNAPPA JEVARGI	November 27, 1997
SHANKARAPPA Vs. SHARANAPPA	February 12, 1997
SHANKARE GOWDA A M Vs. AGRL ITO	June 20, 1997
SHANOOR BEGUM Vs. RUKN UL MULK S ABDUL WAJID	January 24, 1997
SHANTHAMMA Vs. SPECIAL DEPUTY COMMISSIONER MYSORE	September 30, 1997
SHANTI VARDHAK Vs. STATE OF KARNATAKA	October 22, 1997
SHARADAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY	October 22, 1997
SHASHISHABMA ALIAS SEEMA Vs. PRAVEEN SHARMA	January 17, 1997
SHAW WALLACE AND COMPANY LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS 2 CITY DIVISION III	July 14, 1997
SHIVALEELA Vs. RUDRAYYA	November 6, 1997
SHIVAMONI STEEL TUBES LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE GANDHINAGAR BANGALORE	September 29, 1997
SHIVAMURTHAYYA Vs. STATE OF KARNATAKA	September 16, 1997
SHIVAPPA URF KARIYAPPA Vs. GANGAWWA	January 20, 1997
SHIVAYYA BASAYYA MATHAD Vs. VIJAYA BANK M G ROAD BANGALORE	July 10, 1997
SHOBHA SADANAND RAMANAKATTI Vs. VASANTIBAI	August 6, 1997
SHRISHAILAPPA Vs. C P MALASHETTI	January 24, 1997
SIDDALINGA DEVARU Vs. SELECTION COMMITTEE KIDWAI	June 2, 1997
SIDDALINGAMMA Vs. M R SHANMUGASWAMY	August 7, 1997
SIDDAMALLAPPA KADAPPA BURGE Vs. DUNDAPPA HUVAPPA GHASTI	July 30, 1997
SIDDANAGOUDA Vs. STATE OF KARNATAKA	December 8, 1997
SIDDAPUR TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF KARNATAKA	March 4, 1997
SIDDESHWARA INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA	June 16, 1997
SILK IMPORT AND EXPORT INC Vs. EXIM AIDES SILK EXPORTER	March 12, 1997
SMT. GOWRAMMA Vs. NAGAPPA (DECEASED BY L.RS.) AND OTHERS	June 26, 1997
SONIC ELECTROCHEM PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA BANGALORE	January 16, 1997
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM Vs. DODARAM AJJAPPA NAIK	August 20, 1997
SPECIAL LAND ACQUISITION OFFICER KALINADI PROJECT DANDELI Vs. SOMA BADAKU GOUDA	June 25, 1997
SREE SRINIVASA CONSTRUCTIONS Vs. STATE OF KARNATAKA	June 30, 1997
SREENIVAS GOWDA Vs. STATE OF KARNATAKA	August 7, 1997
SRI BEERAPPA Vs. STATE OF KARNATAKA	January 29, 1997
SRIKANTADATTA NARASIMHARAJA WODEYAR MYSORE Vs. STATE OF KARNATAKA	November 6, 1997
SRINGERI NELAMAU SAMSTHANAM HEROR Vs. STATE OF KARNATAKA	December 3, 1997
SRINIVAS AMBAJI KULKARNI Vs. ASSISTANT COMMISSIONER BELGAUMSUB DIVISION BELGAUM	February 28, 1997
SRINWAS G SHET Vs. MANIPAL FINANCE CORPORATION LIMITED MANIPAL	September 19, 1997
STATE Vs. SHAMANSAHEB MEERASAHEB MULTANI	February 6, 1997
STATE Vs. SANTANAM	March 21, 1997
STATE Vs. SUJATHA	January 2, 1997
STATE BANK OF INDIA Vs. BANGALORE SHEET METAL ASSOCIATES	February 26, 1997
STATE BANK OF MYSORE BANGALORE Vs. SAROJA SHIVAKUMAR	August 13, 1997
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LIMITED HUBLI Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY HUBLI	December 17, 1997
State Government Employees Co-Operative Housing Society Limited, Hubli Vs. The Hubli-Dharwad Urban Development Authority, Hubli	December 17, 1997
STATE OF KARNATAKA Vs. N SOMASHEKAR	November 14, 1997
STATE OF KARNATAKA Vs. VENKATESHA EDUCATION SOCEITY REGISTERED BANGALORE	September 15, 1997
STATE OF KARNATAKA Vs. K A NEELAVVA	July 8, 1997
STATE OF KARNATAKA Vs. B Y PATIL	July 9, 1997
STATE OF KARNATAKA Vs. A CITIZEN OF INDIA	July 16, 1997
STATE OF KARNATAKA Vs. HANUMANTHEGOWDA	February 25, 1997
STATE OF KARNATAKA Vs. C PRAKASH	February 13, 1997
STATE OF KARNATAKA Vs. FIROZ ALIAS JAGGUR	February 19, 1997
STATE OF KARNATAKA Vs. P K ELUNGU ALIAS PAPA	January 17, 1997
STATE OF KARNATAKA Vs. MAHANTAPPA	March 18, 1997
STATE OF KARNATAKA Vs. MARUTI HANAMAPPA	April 7, 1997
STATE OF KARNATAKA Vs. MAJOR NARESH VIJ	May 27, 1997
SUBHASH TUKARAM SANGAONKAR Vs. STATE OF KARNATAKA	July 3, 1997
Sudarshan Trading Co. Ltd. Vs. Veeranna and others, Shilton Blocks and others and T.A. Ramprasadam and others	September 30, 1997
SUDARSHAN TRADING COMPANY LIMITED TUMKUR Vs. VEERANNA	September 30, 1997
SUDHIR SHRIKANT MIRJE NIPANI Vs. KRISHNAJI MARUTIRAO SHENDURE	November 20, 1997
SUGUNA D SHENOY Vs. BANGALORE DEVELOPMENT AUTHORITY	February 13, 1997
SULAIMAN K Vs. STATE OF KARNATAKA	April 9, 1997
SUMA TRADERS Vs. CHAIRMAN KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE	February 26, 1997
SUPERINTENDENT MECHANICAL AND TRANSPORT Vs. SEETHA BAI	August 5, 1997
SURESH Vs. LOKESHAGOUDA	January 24, 1997
SURESH BHEEMAJI NADGIR Vs. LAND TRIBUNAL HIREKERUR DHARWAD DISTRICT	July 7, 1997
SURESH RARAAKRISHNA MAHALE Vs. SHANTIBAI KOM RAMAKANT	September 22, 1997
SUSHIL INDUSTRIES Vs. ADDITIONAL ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS	August 27, 1997
SWAMY DISTRIBUTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 18, 1997
SWAYAMPRABHA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER	August 13, 1997
SYED GAFAR Vs. DIVISIONAL COMMISSIONER BANGALORE	September 12, 1997
SYED MEERA MOHAMMED SAB MUJAWAR AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	March 11, 1997
SYNDICATE BANK MANIPAL Vs. M C BHAT	June 12, 1997
Syndicate Bank, Manipal Vs. M.C. Bhat (Deceased) by L.Rs.	June 12, 1997
T BHAGYALAKSHMI Vs. STATE OF KARNATAKA	November 14, 1997
T DINAKAR Vs. P J JAGADISH	April 16, 1997
T N LAKSHMAIAH Vs. STATE OF KARNATAKA	December 1, 1997
T P G NAMBIAR Vs. REGISTRAR OF COMPANIES KARNATAKA BANGALORE	February 5, 1997
T PUTTALINGAIAH Vs. VIJAYA BANK	July 4, 1997
T VEERENDRA PAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE	March 13, 1997
T. Govindappa Setty Vs. Income Tax Officer and another	June 26, 1997
TAJ MOHAMMAD KHAN Vs. STATE OF KARNATAKA	October 28, 1997
THEMMAMMA Vs. DEPUTY COMMISSIONER TUMKUR	August 22, 1997
THIMMEGOWDA B D Vs. AGRL ITO	June 30, 1997
THOPAMMA Vs. NATIONAL INSURANCE CO LTD	June 26, 1997
THUNGABHADRA STEEL PRODUCTS LIMITED HOSPET Vs. UNION OF INDIA	March 21, 1997
TOIRABI Vs. GOUSE IMAM PATIL	January 7, 1997
TUKARAM Vs. SAMBHAJI	October 24, 1997
U LINGAPPA Vs. STATE OF KARNATAKA	July 15, 1997
U NITHYANANDA Vs. MEMBER SECRETARY TOWN PLANNING AUTHORITY UDUPI	November 18, 1997
UCO BANK KHADE BAZAAR BELGAUM Vs. VASANTHLALA KEWALDAS SHAH	July 24, 1997
UMA PRAGATHI VIDYA SAMSTHE REGISTERED Vs. STATE OF KARNATAKA	March 17, 1997
UMAVATHI Vs. SUNANDA	July 17, 1997
UNITED CREDIT INVESTMENTS Vs. DIRECTOR OF INCOME TAX INVESTIGATION	October 27, 1997
UNITED INDIA INSURANCE CO LTD Vs. LACHAMMAWWA	December 19, 1997
UNITED INDIA INSURANCE CO LTD Vs. ALLABAX NAHNA SAB	December 5, 1997
UNITED INDIA INSURANCE CO LTD Vs. V THIMMANNA	August 21, 1997
UNITED INDIA INSURANCE CO LTD Vs. CHANDRAMMA	August 26, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. SHARADA ADYANTHAYA AND OTHERS	January 26, 1997
UNITED INDIA INSURANCE COMPANY Vs. PARAVEEN	July 8, 1997
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARADA ADYANATHAYA	June 26, 1997
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. KHAAJA SAB CHAND SAB KAKKAR	November 25, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. DHANALAKSHMI	May 30, 1997
UNIVERSAL TRANSFORMERS Vs. ASST COMMISSIONER OF COMMERCIAL TAXES	February 28, 1997
V CHANNANARASIMHAIAH Vs. ADDITIONAL TAHSILDAR BANGALORE NORTH TALUK	February 28, 1997
V K RAMA SETTY Vs. A GOPINATH	August 22, 1997
V NANJAPPA Vs. STATE OF KARNATAKA	December 9, 1997
V R KAMATH Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION	February 19, 1997
V S NARAYANAN Vs. B G SRIDHARAND	March 31, 1997
VALI SIDDAPPA Vs. STATE OF KARNATAKA	November 11, 1997
VASANTHI DEVI Vs. VIJAYA BANK ASHOK NAGAR BRANCH MANGALORE	January 1, 1997
VEERAMANI Vs. PRESIDING OFFICER	January 7, 1997
VEERAMMA Vs. DEPUTY COMMISSIONER SHIMOGA	September 19, 1997
VEERAPPA GADIGEPPA KONNUR Vs. BUAPUR GRAMEENA BANK BIJAPUR	March 5, 1997
VENKATAMMA Vs. SURENDRAPPA	January 3, 1997
VENKATARAMANA BHATTA Vs. P N BALASUBRAHMANYA SETTY	March 11, 1997
VENKATARAMANA RAO Vs. P RAMACHANDRA RAO	September 18, 1997
VIDEOCON INTERNATIONAL LTD Vs. STATE	July 15, 1997
VIJAY V Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE	January 29, 1997
VIJAYA N RAI Vs. STATE OF KARNATAKA	January 15, 1997
VIJAYAKUMAR Vs. STATE OF KARNATAKA	September 9, 1997
VIJENDRA KAMATH Vs. STATE OF KARNATAKA	March 31, 1997
VILAS Vs. HASIMAPEER	January 28, 1997
VISHNU UPENDRA SHET GOVEKAR Vs. SHESHAGIRI JTVOTTAM PRABHU DESAI BORUSKAR	July 24, 1997
VISHWANATH Vs. KADAMMAND OTHERS	August 8, 1997
VISVA CEMENT PRODUCTS Vs. KARNATAKA STATE FINANCIAL CORPORATION GADAG	June 20, 1997
VITHAL NAGAPPA METRI Vs. STATE OF KARNATAKA	July 11, 1997
VITHAPPAGOUDA Vs. STATE OF KARNATAKA	January 21, 1997
WEBBS SALES AND SERVICE PRIVATE LIMITED BANGALORE Vs. BHARAT PETROLEUM CORPORATION LIMITED BANGALORE	March 31, 1997
WG CDR Y SADASHIVA HEGDE Vs. BANGALORE CITY CORPORATION BANGALORE	July 25, 1997
WIMCO LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	February 19, 1997
WIPRO INFOTECH LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES	June 30, 1997
WORKMEN BANGALOUR W S and SEWERAGE BOARD Vs. BANGALOUR WATER SUPPLY	September 29, 1997
WORKMEN OF NATIONAL INSTITUTE OF MENTAL Vs. STATE OF KARNATAKA	January 6, 1997
WS TELE SYSTEMS LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA ZONE II BANGALORE	June 16, 1997
Y KRISHNAMURTHY Vs. SHARANAPPA	December 4, 1997
Y R MAHADEV Vs. K DAYALAN	February 24, 1997
YALLAPPA Vs. MURAHARI	September 9, 1997
YAMANA GOWDA Vs. STATE OF KARNATAKA	September 10, 1997
YASHWANT BHOOPAL Vs. STATE OF KARNATAKA	July 9, 1997
YELLAPPA Vs. SECRETARY AND COMMISSIONER DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA BANGALORE	February 7, 1997
ZEE TELEFILMS LIMITED Vs. STATE OF KARNATAKA	January 10, 1997

Year 1997 of HIGH COURT OF KARNATAKA

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