|
A C RANGASWAMY Vs. D J RENUKA
|
July 12, 1996 |
|
A CHRISTIAN Vs. UNION OF INDIA UOI
|
December 20, 1996 |
|
A D NARAYANAPPA Vs. MUNIYAPPA
|
March 5, 1996 |
|
A N SANGAMESWARA Vs. STATE OF KARNATAKA
|
May 30, 1996 |
|
A P SOMASHEKAR Vs. KARNATAKA STATE WAREHOUSING CORPORATION
|
July 12, 1996 |
|
A S IBRAHIM Vs. UNION OF INDIA
|
February 13, 1996 |
|
A.R. KHALEEL Vs. STATE OF KARNATAKA AND OTHERS
|
May 30, 1996 |
|
ABDUL JABBAR MAMU Vs. MOHD RUKNUDDIN
|
August 28, 1996 |
|
ABDUL SATTAR Vs. THE REGIONAL TRANSPORT OFFICER, BELLARY
|
November 7, 1996 |
|
ADDL DIST AND SESSIONS JUDGE Vs. A CHANDRASHEKAR
|
December 5, 1996 |
|
ADVOCATES ASSOCIATION Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA
|
June 17, 1996 |
|
ADVOCATES ASSOCIATION BANGALORE Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA BANGALORE
|
June 12, 1996 |
|
ADVOCATES ASSOCIATION BANGALORE Vs. CHIEF MINISTER GOVERNMENT OF KARNATAKA
|
June 11, 1996 |
|
AFSAR BANU Vs. LABOUR OFFICER COMMISSIONER FOR WORKMENSCOMPENSATION DAVANGERE
|
September 25, 1996 |
|
AGNES MIRANDA Vs. LOUIS DSOUZA
|
July 8, 1996 |
|
AIRCRAFT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD Vs. SECRETARY, RURAL DEVELOPMENT AND PANCBAYAT RAJ, GOVERNMENT OF KARNATAKA, BANGALORE
|
August 8, 1996 |
|
AJITNATH KIRANA STORES Vs. THE AGRICULTURAL PRODUCE MARKETING COMMITTEE, HUBLI AND OTHERS
|
June 28, 1996 |
|
AKKI SHIVAMMA Vs. BEMMANAGUDDI SHANKARAPPA
|
August 20, 1996 |
|
AL AMEEN PROGRESSIVE EDUCATION SOCIETY AZAMA NAGAR BELGAUM Vs. STATE OF KARNATAKA
|
February 26, 1996 |
|
ALLISA MODINSA MULLA Vs. STATE OF KARNATAKA
|
April 16, 1996 |
|
AMAR GIRI POLYTECHNIC RUN Vs. STATE OF KARNATAKA
|
January 5, 1996 |
|
AMARAPPA Vs. ASSISTANT COMMISSIONER
|
October 9, 1996 |
|
AMEERJAN Vs. REGIONAL TRANSPORT OFFICER MANDYA
|
March 11, 1996 |
|
AMMAJAMMA Vs. MAHADEVAMMA
|
January 19, 1996 |
|
AMRITH EDUCATION AND CULTURAL SOCIETY BANGALORE Vs. STATE OF KARNATAKA
|
February 8, 1996 |
|
ANANDA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
January 5, 1996 |
|
Ananda and others Vs. Karnataka Electricity Board and others
|
January 5, 1996 |
|
ANANDA TRANSPORT COMPANY Vs. STATE OF KARNATAKA
|
June 14, 1996 |
|
ANANTHA R HEGDE Vs. GOPALAKRISHNA
|
April 15, 1996 |
|
ANASUYA Vs. STATE OF KARNATAKA
|
March 27, 1996 |
|
ANDHRA STEEL CORPORATION LIMITED MAHADEVAPURAM BANGALORE Vs. KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
|
October 9, 1996 |
|
ANIL KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION IN KARNATAKA BANGALORE
|
January 24, 1996 |
|
ANITHA RAVI Vs. C B RAVI
|
September 17, 1996 |
|
ANJANEYA VIDYA SAMSTHE REGD SC AND STINSTITUTION ANEKONDA DAVANGERE CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA
|
March 11, 1996 |
|
ANKAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
March 29, 1996 |
|
ANNA RAO Vs. GUNDAREDDY
|
July 9, 1996 |
|
ANNAPURNA Vs. K NARAYAN
|
April 9, 1996 |
|
ANNAPURNA N R Vs. STATE OF KARNATAKA
|
February 2, 1996 |
|
ANNAPURNADEVI Vs. DODDABASAPPA HONNAPPA MEGALMANI
|
January 4, 1996 |
|
ARASAPPA Vs. STATE
|
November 25, 1996 |
|
ARATHI Vs. STATE
|
January 17, 1996 |
|
ARAVINDA PARIMALA WORKS MYSORE Vs. EMPLOYEES STATE INSURANCE CORPORATION BINNYPET BANGALORE
|
March 7, 1996 |
|
ARISTOTLE COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA NEW DELHI
|
February 14, 1996 |
|
ASHOK ANARAJ JAIN Vs. STATE OF KARNATAKA
|
March 25, 1996 |
|
ASHOK FOUNDRIES Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
|
March 18, 1996 |
|
ASHOK IYER Vs. PRE UNIVERSITY EDUCATION BOARD BANGALORE
|
February 6, 1996 |
|
ASHOKAYYA SANGAYYA HIREMATH Vs. SIDREMAYYA SHADAKSHARAYYA HIREMATH
|
August 27, 1996 |
|
ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER BELLARY Vs. KAPPE ERAPPA
|
June 17, 1996 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. MYSORE INDUSTRIAL SUPPLIES
|
June 20, 1996 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. INDIAN ALUMINIUM COMPANY LIMITED
|
January 12, 1996 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. GOVERNMENT OF KARNATAKA
|
January 30, 1996 |
|
ASSOCIATED CEMENT COMPANY LIMITED SHAHABAD GULBARGA DISTRICT Vs. SHIVAMMA
|
December 9, 1996 |
|
ASSOCIATED MANAGEMENTS OFPRIMARY SECONDARY SCHOOLS Vs. STATE OF KARNATAKA
|
October 11, 1996 |
|
B A PRABHAKAR RAI Vs. GENERAL MANAGER VIJAYA BANK BANGALORE
|
July 12, 1996 |
|
B HANUMANTHAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORTCORPORATION SHANTHINAGAR BANGALORE
|
March 11, 1996 |
|
B J MANGE GOWDA Vs. G RATNAMMA DEAD
|
June 27, 1996 |
|
B JAIKISHAN BOOB RAICHUR Vs. DINDIGAL COTTON MILLS MADURA! DISTRICT TAMIL NADU
|
August 27, 1996 |
|
B K KOLLAPPA Vs. STATE OF KARNATAKA
|
June 12, 1996 |
|
B L RAGINI Vs. LOHIA MACHINES LIMITED BANGALORE
|
August 7, 1996 |
|
B M MANJUNATHA GUPTA Vs. M G SFFLVANAGOUDA
|
July 4, 1996 |
|
B N NARAYAN Vs. LAKSHMI
|
October 7, 1996 |
|
B NARENDRA Vs. SHANTI VARDHAK EDUCATION SOCIETYS RURAL ENGINEERING COLLEGE BHALKI BIDAR DISTRICT
|
May 27, 1996 |
|
B RAGHAVA MENDON Vs. RAMA S MENDON
|
August 12, 1996 |
|
B RAGHAVENDRA Vs. EXCISE COMMISSIONER BANGALORE
|
April 9, 1996 |
|
B S DESHPANDE Vs. M R MATHAD
|
June 14, 1996 |
|
B S GOWRAMMA Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS BANGALORE
|
March 21, 1996 |
|
B S LINGARAJU Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES G K V K BANGALORE
|
January 3, 1996 |
|
B SHAMASUNDAR Vs. UNIVERSITY OF MYSORE CRAWFORD HALL MYSORE
|
August 6, 1996 |
|
B SHARMA RAO H GANESHMALMYSORE Vs. HEADQUARTERS ASSISTANT THE DEPUTY COMMISSIONER OFFICE MYSORE
|
August 22, 1996 |
|
B THIMMAMMA Vs. STATE OF KAKNATAKA
|
June 24, 1996 |
|
B VENKATESHALLU Vs. DEPUTY COMMISSIONER BELLARY
|
January 23, 1996 |
|
BABULAL KARNAWAT Vs. UNION OF INDIA
|
July 12, 1996 |
|
BABURAO GANPATRAO TIRMALLE Vs. BHIMAPPA VENKAPPA KANDAKUR
|
March 6, 1996 |
|
BABY SEBASTIAN Vs. VIJAYA BANK
|
August 13, 1996 |
|
BALACHANDRA ALIAS BALU Vs. STATE OF KARNATAKA
|
August 19, 1996 |
|
BALAJI FINANCE CORPORATION R M S ROAD ARASIKERE TOWN Vs. MOHAMMED SAB
|
June 21, 1996 |
|
BANGALORE DEVELOPMENT AUTHORITY Vs. H S HANUMANTHAPPA
|
January 24, 1996 |
|
BANGALORE UNIVERSITY Vs. SHEETAL PATEL
|
August 9, 1996 |
|
BAPU DADA PATH Vs. STATE OF KARNATAKA
|
June 13, 1996 |
|
BAPUJI GRAMEENA VIKAS SAMITHI Vs. STATE OF KARNATAKA
|
March 1, 1996 |
|
BASAVANNEPPA ADWEAPPA SHARANAPPANAVAR Vs. RUDRAWWA
|
February 15, 1996 |
|
BASAVARAJ A PAUL Vs. KARNATAKA UNIVERSITY DHARWAD
|
January 8, 1996 |
|
BASAVARAJU Vs. SECRETARY SAHAKARI BHANDARA SIRA TOWN
|
September 5, 1996 |
|
BASAVESHWARA OIL MILL GANGAVATI RAICHUR DISTRICT Vs. CHIEF ELECTRICAL INSPECTOR GOVERNMENT OF KARNATAKA
|
August 20, 1996 |
|
BELLAM THIMMAPPA Vs. KARNATAKA SLUM CLEARANCE BOARD
|
July 24, 1996 |
|
BHAGATHRAM AND SONS Vs. COMMERCIAL TAX OFFICER XXII CIRCLE GANDHINAGAR BANGALORE
|
May 30, 1996 |
|
BHARAT TEXTILES AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA
|
May 27, 1996 |
|
BHARATHI EDUCATION SOCIETY KITTADAL HOSADURGA Vs. STATE OF KARNATAKA
|
January 8, 1996 |
|
BHS MANAGING COMMITTEE Vs. SRINGERI MUTT
|
September 23, 1996 |
|
BOARD OF MANAGEMENT OF S V T EDUCATIONAL INSTITUTIONS KARKALA Vs. A RAGHUPATHIBHAT
|
April 18, 1996 |
|
BOMBAY TYRES INTERNATIONAL LIMITED Vs. K S PRAKASH
|
December 11, 1996 |
|
BORANNA Vs. KYATHANNA
|
July 22, 1996 |
|
BOWRING INSTITUTE Vs. FLORALE INDIA PVT LTD
|
September 4, 1996 |
|
C B C I SOCIETY FOR MEDICAL EDUCATION Vs. SPL LAO BDA
|
August 30, 1996 |
|
C B RANGANATHAN Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY
|
February 6, 1996 |
|
C B SOLANKI MAJOR PROPRIETOR FANCY SILK CENTRE Vs. SRIKANTA PARASHAR
|
November 29, 1996 |
|
C CHANNARAYAPPA Vs. RANGAMMA
|
June 17, 1996 |
|
C H KRISHNAMURTHY Vs. MANJAPPA
|
June 14, 1996 |
|
C M SAMEER KHAN Vs. BANGALORE INSTITUTE OF TECHNOLOGY
|
March 7, 1996 |
|
C N RAMACHANDRA Vs. STATE OF KARNATAKA
|
October 9, 1996 |
|
C N RANGANATH Vs. M R THYAGARAJA
|
July 9, 1996 |
|
C NAGANNA Vs. STATE OF KARNATAKA
|
February 22, 1996 |
|
C NIRMALA KAMATH Vs. COMMISSIONER FOR TRANSPORT
|
October 23, 1996 |
|
C P MAHADEVA SETTY Vs. NINGAMMA
|
June 14, 1996 |
|
C RANGAIAH Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR TUMKUR DISTRICT
|
September 20, 1996 |
|
C S SRINIVASA RAO Vs. DIRECTOR OF AGRICULTURAL MARKETING INKARNATAKA BANGALORE
|
July 17, 1996 |
|
C SREENIVASA REDDY Vs. K CHINNAPPA
|
January 11, 1996 |
|
C SUBBAIAH SETTY Vs. SAVTTHRAMMA
|
July 16, 1996 |
|
C. RAMANUJAM Vs. THE CHAIRMAN COFFEE BOARD AND ANOTHER
|
December 10, 1996 |
|
CANARA BANK Vs. COMMERCIAL TAX OFFICER
|
February 7, 1996 |
|
CANARA BANK Vs. A ANAND
|
September 25, 1996 |
|
CANARA BANK CONSUMER BANKING DIVISIONM G ROAD BANGALORE Vs. U S HASHMATH ALI
|
December 9, 1996 |
|
CANARA MOTOR TRANSPORT COMPANY KOPPA CHICKMAGALUR Vs. K M ABOOBAKKER
|
September 24, 1996 |
|
CENTRAL FOOD TECHNOLOGICAL RESEARCH INSTITUTE EDUCATION SOCIETY MYSORE Vs. SHANTHI GNANASUNDARAM
|
June 18, 1996 |
|
CHALUVA Vs. C H MAHADEVA
|
October 25, 1996 |
|
CHAMUNDI HOTELS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
|
April 2, 1996 |
|
CHAMUNDI HOTELS PVT. LTD. and another Vs. APPROPRIATE AUTHORITY and others
|
April 2, 1996 |
|
CHANDRAKANTH Vs. STATE OF KARNATAKA
|
January 1, 1996 |
|
CHANDRASHEKAR S SALEMATH Vs. DIRECTOR OF COLLEGIATE EDUCATION OF KARNATAKA
|
April 19, 1996 |
|
CHANDRIKA ENTERPRISES BANGALORE Vs. G VITTALA RAO
|
January 17, 1996 |
|
CHANNAPPA Vs. CHANNAVEERAPPA
|
October 11, 1996 |
|
CHARAK PHARMACEUTICALS Vs. UNION OF INDIA UOI
|
February 14, 1996 |
|
CHAUSON CEMENT AND CHEMICAL CORPORATION BANGALORE Vs. DIRECTOR DEPARTMENT OF MINES AND GEOLOGY BANGALORE
|
December 20, 1996 |
|
CHERYL MARGURITE SOGGEE Vs. RICHARD CHARLES MENASSE
|
October 31, 1996 |
|
CHIEF CONTROLLER OF IMPORTS EXPORTSBANGALORE Vs. MICROSIGN ENGINEERING PRODUCTS BANGALORE
|
December 20, 1996 |
|
CHOWDAMMA Vs. THIMMEGOWDA SINCE DEAD
|
July 23, 1996 |
|
CIGIMOL VARGHESE Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE GOVT OF KARNATAKA
|
February 7, 1996 |
|
CITIZEN OF INDIA Vs. STATE OF KARNATAKA
|
September 20, 1996 |
|
CLAUDE PINTO Vs. M V SHANKAR BHAT
|
April 4, 1996 |
|
COMBINED INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
April 3, 1996 |
|
COMBINED INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
|
January 30, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS NO 2
|
January 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED
|
January 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS NO 1
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED
|
March 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BEL EMPLOYEES DEATH RELIEF FUND AND SERVICE BENEFIT FUND ASSN
|
September 18, 1996 |
|
CORPORATION OF CITY OF MYSORE Vs. PUBLIC INTEREST LITIGATION ASSOCIATION REGD MYSORE CITY
|
July 9, 1996 |
|
D ANANDAKUMAR Vs. INDIAN AIRLINES AND ANOTHER
|
February 22, 1996 |
|
D M KESHAVAMURTHY Vs. PRE UNIVERSITY EDUCATION EXAMINATION BOARD BANGALORE
|
February 19, 1996 |
|
D M RAMACHANDRA RAO Vs. STATE OF KARNATAKA
|
November 28, 1996 |
|
D N VENKATARAYAPPA Vs. STATE OF KARNATAKA
|
June 27, 1996 |
|
D P SHARMA Vs. EXECUTIVE ENGINEER SANITARY DIVISION M BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
June 19, 1996 |
|
D P SHARMA Vs. UNION OF INDIA
|
September 9, 1996 |
|
D PADMA Vs. PARUDDIN KHAN
|
July 23, 1996 |
|
D R SADASHIVA MURTHY Vs. STATE OF KARNATAKA
|
April 10, 1996 |
|
D SAMBASHIVA RAO Vs. DEPUTY COMMISSIONER OF REVENUE BELLARYDISTRICT BELLARY
|
October 24, 1996 |
|
DARSHINI SHKSHANA SAMASTHE REGISTERED SRINGERI CHIKMAGALUR DISTRICT Vs. STATE OF KARNATAKA
|
March 8, 1996 |
|
DATTATRAYA GANESH BHAT Vs. SURENDER KUMARI
|
January 18, 1996 |
|
DECCAN ENTERPRISES BANGALORE Vs. STATE OF KARNATAKA
|
February 16, 1996 |
|
DEVAMMA AITHAPPA Vs. S B NAGARAJAIAH
|
June 18, 1996 |
|
DEVESH SANDEEP ASSOCIATES Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALOR
|
June 5, 1996 |
|
DIAMOND GLASS AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1996 |
|
DIRECTOR CENTRE FOR SOCIAL AND CULTURAL ACTION MANGALORE Vs. REGIONAL TRANSPORT OFFICER AND THE TAXATIONAUTHORITY DAKSHINA KANNADA MANGALORE
|
February 6, 1996 |
|
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY BANGALORE Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
December 6, 1996 |
|
DODDAMMA Vs. ASSTT COMMISSIONER
|
June 4, 1996 |
|
DOULATRAJ Vs. STATE OF KARNATAKA
|
August 21, 1996 |
|
DUPHEX CHEMICALS Vs. STATE OF KARNATAKA
|
February 28, 1996 |
|
DYAMAPPA B TALAWAR Vs. STATE OF KARNATAKA
|
June 12, 1996 |
|
E N SRINIVASA Vs. BANGALORE UNIVERSITY GNANA BHARAXHI BANGALORE
|
April 19, 1996 |
|
E VISWESWARAIAH Vs. STATE OF KARNATAKA
|
January 1, 1996 |
|
ELESSAMMA JOSE Vs. STATE OF KARNATAKA
|
November 19, 1996 |
|
EQUIPMENT BANGALORE Vs. GENERAL MANAGER BANGALORE TELEPHONES BANGALORE
|
July 15, 1996 |
|
ERAPPA Vs. STATE
|
June 26, 1996 |
|
ESHWARAWWA Vs. AMARAPPA
|
December 10, 1996 |
|
ESTECO COAL SERVICES LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
|
July 30, 1996 |
|
EVERGREEN GRANITE MAMBALLI YELANDUR TALUK MYSORE DISTRICT Vs. STATE OF KARNATAKA
|
February 19, 1996 |
|
EVERSHINE GRANITES Vs. DEPUTY COMMISSIONER FOR TRANSPORT BANGALORE DIVISION
|
October 23, 1996 |
|
EXCISE COMMISSIONER FOR THE STATE OF KARNATAKA BANGALORE Vs. K SATISHCHANDRA HEGDE FAMILY TRUST UDUPI
|
January 2, 1996 |
|
G C PRABHUSWAMY Vs. SPECIAL DEPUTY COMMISSIONER TUMKUR
|
August 5, 1996 |
|
G EKANTAPPA Vs. STATE OF KARNATAKA
|
September 9, 1996 |
|
G MAHADEVAPPA AND SONS Vs. STATE OF KARNATAKA
|
July 2, 1996 |
|
G N MURTHY Vs. B MANGILAL
|
June 28, 1996 |
|
G N VEMAREDDY Vs. STATE OF KARNATAKA
|
August 21, 1996 |
|
G NARAYANA RAO Vs. V R NAGMANI
|
July 24, 1996 |
|
G PADMANABHA SHENOY Vs. CANARA BANK BANGALORE
|
March 11, 1996 |
|
G T RAMA REDDY Vs. UNION OF INDIA UOI
|
September 9, 1996 |
|
G. GIRIDHAR PRABHU AND ETC. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE, MANGALORE AND ETC.
|
August 21, 1996 |
|
GADAGAYYA Vs. STATE OF KARNATAKA
|
February 14, 1996 |
|
GANAPATHINARAYAN SABHAHIT Vs. SHIVARAM NARAYAN BHAT
|
April 8, 1996 |
|
GANESH KANOBA WAINGANKAR Vs. VITHAL GOURI GOURISH DOVALI
|
November 8, 1996 |
|
GANGADHAR NAGA NAIK Vs. STATE OF KARNATAKA
|
December 16, 1996 |
|
GANGADHARAPPA Vs. STATE OF KARNATAKA
|
July 3, 1996 |
|
GENERAL MANAGER KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE Vs. PANDU
|
July 25, 1996 |
|
GIRIJAMMA Vs. B S MANICKYAM
|
August 26, 1996 |
|
GIRISH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD BANGALORE
|
September 10, 1996 |
|
GIRIYAPPA MALLAPPA Vs. SRIDHARAJ URS
|
December 16, 1996 |
|
GNANAJYOTHI VIDHYA SAMSTHE REGISTERED YELLADAKERE HIRIYUR TALUK CHITRADURGA DISTRICT Vs. STATE OF KARNATAKA
|
March 7, 1996 |
|
GNYANA MANDIR TRUST REGISTERED BANGALORE Vs. STATE OF KARNATAKA
|
March 1, 1996 |
|
GOPALAKRISHNA TEXTILE MILLS PRIVATE LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
October 31, 1996 |
|
GOUNDER AND COMPANY Vs. STATE OF KARNATAKA
|
October 10, 1996 |
|
GOVERNMENT OF KARNATAKA Vs. M B PATIL
|
May 31, 1996 |
|
GOVINDARAJU Vs. LAXMINARASA1AH
|
June 28, 1996 |
|
GOWRAMMA Vs. STATE OF KARNATAKA
|
April 16, 1996 |
|
GRAMA SEVA PRATISHTHANA MANIPAL Vs. STATE OF KARNATAKA
|
August 9, 1996 |
|
GSVS ASSOCIATION Vs. STATE OF KARNATAKA
|
November 15, 1996 |
|
GUDDODAGI AND COMPANY BIJAPUR Vs. STATE OF KARNATAKA
|
September 30, 1996 |
|
GUNDAPPA Vs. STATE OF KARNATAKA
|
March 25, 1996 |
|
GUNDU PRALHAD PATIL Vs. BALU SHAHU VAJANTRI
|
June 12, 1996 |
|
GURUBASAWWA Vs. IRAWWA
|
September 19, 1996 |
|
GURURAJA JOSHI Vs. CHIEF SECRETARY TO GOVT OF KARNATAKA
|
December 20, 1996 |
|
H ABDUL SATTAR Vs. K M RAJASHEKHAR
|
October 1, 1996 |
|
H B GURUCHANNABASAVAIAH Vs. DISTRICT MAGISTRATE TUMKUR
|
August 22, 1996 |
|
H G SHIVANANDAPPA Vs. STATE OF KARNATAKA
|
August 8, 1996 |
|
H IBRAHIM Vs. STATE OF KARNATAKA
|
March 29, 1996 |
|
H L CHANDREGOWDA Vs. BANGALORE UNIVERSITY
|
March 18, 1996 |
|
H M P CEMENTS LIMITED SHAHABAD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
July 2, 1996 |
|
H N NANJE GOWDA Vs. STATE OF KARNATAKA
|
March 8, 1996 |
|
H N PUTTARAJU Vs. GOVERNMENT OF KARNATAKA
|
November 20, 1996 |
|
H N SRINIVASA BABU Vs. STATE OF KARNATAKA
|
January 22, 1996 |
|
H S JAYARAMU Vs. UNIVERSITY OF MYSORE
|
February 13, 1996 |
|
H SARVOTHAMA RAO Vs. REGIONAL TRANSPORT OFFICER HASSAN
|
February 27, 1996 |
|
H. Ibrahim and others Vs. The State and others
|
March 29, 1996 |
|
H. LAXMANAGOUDA AND OTHERS Vs. AGRICULTURE PRODUCE MARKET COMMITTEE, SIRA AND OTHERS
|
August 21, 1996 |
|
HANAMANTHA GAVADU PATIL Vs. LAND TRIBUNAL KHANAPUR
|
April 11, 1996 |
|
HANUMAKKA Vs. STATE OF KARNATAKA
|
September 12, 1996 |
|
HANUMAN SILKS Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
July 24, 1996 |
|
HANUMANTHAPPA Vs. CHANDRASHEKARAPPA
|
September 5, 1996 |
|
HANUMANTHEGOWDA Vs. STATE OF KARNATAKA
|
November 8, 1996 |
|
HARIHAR POLYFIBERS Vs. SUB DIVISIONAL MAGISTRATE HAVERI DHARWAR DIST
|
November 29, 1996 |
|
HARISCHANDRA HEGDE Vs. STATE OF KARNATAKA
|
February 16, 1996 |
|
HARISINGH Vs. ACHAMMA
|
September 9, 1996 |
|
HASANAMBA EDUCATION TRUST R VIDHYANAGAR HASSAN Vs. MYSORE UNIVERSITY MYSORE
|
January 24, 1996 |
|
HEAD QUARTERS ASSISTANT THE DEPUTY COMMISSIONERS OFFICE MYSORE Vs. VENDI CHAND HASTHIMAL AND COMPANY MYSORE
|
June 6, 1996 |
|
HERITAGE PAPER MILLS LIMITED Vs. STATE OF KARNATAKA
|
September 10, 1996 |
|
HIGH COURT OF KARNATAKA Vs. P N SHETTY
|
March 7, 1996 |
|
HIGH COURT OF KARNATAKA Vs. P N SHETTY
|
January 19, 1996 |
|
HIGH COURT OF KARNATAKA Vs. CHINNEN DAS
|
February 19, 1996 |
|
HIGH COURT OF KARNATAKA Vs. CHINNEN DAS ON BEHALF OF BENNETTE COLEMAN AND COMPANY LIMITED
|
December 19, 1996 |
|
HIGH COURT OF KARNATAKA BANGALORE Vs. H S BASAVANNA
|
October 28, 1996 |
|
HIRABAI Vs. HANUMATH KRISHNAJI BHIDE
|
April 17, 1996 |
|
HOLEMUTT CHITRADURGA Vs. NINGAPPA
|
September 2, 1996 |
|
HOTEL BHEEMA Vs. TELECOM DISTRICT ENGINEER
|
April 9, 1996 |
|
Hotel Bheema Vs. Telecom District Engineer, Devangere and another
|
April 19, 1996 |
|
HOYSALA BLOW MOULDERS INDIA LIMITED BANGALORE Vs. SURATH GOODS TRANSPORT SERVICE BANGALORE
|
August 13, 1996 |
|
HUBERT LOBO Vs. PRESIDING OFFICER LABOUR COURT MANGALORE
|
July 8, 1996 |
|
I T C LTD Vs. PRESIDING OFFICER II ADDITIONAL
|
August 20, 1996 |
|
IMAMBI Vs. ABDUL RAHIMAN SAHEB
|
August 29, 1996 |
|
INDIA TRADE PROMOTION ORGANISATION NEWDELHI8 Vs. M USHA RAMAPRASAD
|
January 30, 1996 |
|
INDIAN MEDICAL ASSOCIATION Vs. STATE OF KARNATAKA
|
June 5, 1996 |
|
INDIAN OIL CORPORATION LIMITED Vs. LAKSHMI VARMA
|
March 29, 1996 |
|
INDIAN OIL CORPORATION LTD Vs. LAKSHMI VARMA
|
March 19, 1996 |
|
INDO AMERICAN HYBRID SEEDS BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
October 11, 1996 |
|
INDO NISSIN FOODS LIMITED BANGALORE Vs. APPRAISER OF CUSTOMS
|
April 19, 1996 |
|
INSTRUMENTS INCORPORATED Vs. INDUSTRIAL CABLES INDIA LIMITED
|
February 29, 1996 |
|
INTELLECT SYSTEM PVT. LTD. Vs. UNITY ENGINEERING INDUSTRIES
|
September 19, 1996 |
|
IRAPPA BHIMAPPA SHIROL Vs. TALUK AGRICULTURAL PRODUCE CO OPERATIVEMARKETING SOCIETY LIMITED BIJAPUR
|
August 2, 1996 |
|
IRAWA Vs. ASSISTANT COMMISSIONER DHARWAD DIVISIONAND LAND ACQUISITION OFFICER DHARWAD
|
July 9, 1996 |
|
ISHWARAPPA HANMANTAPPA CHIKKADI Vs. RAMAPPA BASAPPA BHOSALE & ORS.
|
September 20, 1996 |
|
ISMAIL BABA SAHAB Vs. A A HULAGERI
|
November 21, 1996 |
|
ISMAIL S O IBRAHIM SAVAL Vs. STATE OF KARNATAKA
|
November 8, 1996 |
|
J P GANGADHARA Vs. DIRECTOR OF TECHNICAL EDUCATION IN KARNATAKA
|
January 5, 1996 |
|
J RAMA Vs. VIJAYA BANK HEAD OFFICE MANGALORE
|
June 17, 1996 |
|
J S RAMESH Vs. STATE OF KARNATAKA
|
August 23, 1996 |
|
J S RAMESH Vs. STATE OF KARNATAKA
|
October 23, 1996 |
|
J SURESH Vs. CORPORATION OF THE CITY OF BANGALORE
|
July 5, 1996 |
|
JANAB SHASTRY KHAJA HUSSAIN Vs. KARNATAKA BOARD OF WAKFS BANGALORE
|
November 26, 1996 |
|
JAVA SURI Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BANGALORE
|
February 26, 1996 |
|
JAVID AHMED SHAH Vs. PRINCIPAL DR B R AMBEDKAR MEDICAL COLLEGE BANGALORE
|
February 7, 1996 |
|
Javid Ahmed Shah and other Vs. Principal, Dr. B.R. Ambedkar Medical College, Bangalore
|
February 7, 1996 |
|
JAYAKAR Vs. STATE OF KARNATAKA
|
July 10, 1996 |
|
JAYALAXMI INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS TUMKUR
|
February 27, 1996 |
|
JAYASHANKAR Vs. STATE OF KARNATAKA
|
December 18, 1996 |
|
JAYASHREE J SHENOY Vs. STATE OF KARNATAKA
|
March 13, 1996 |
|
Jeevajyothi Ashrama Vs. B.P. Ramamanohara and others
|
May 29, 1996 |
|
JEEVAJYOTHIA SHRAMA SORAB Vs. B P RAMAMANOHARA
|
May 29, 1996 |
|
K B MACHAISH Vs. AJJITTIRA S MANDANNA
|
July 24, 1996 |
|
K B NAGENDRA Vs. S P RAGHUNATH
|
August 21, 1996 |
|
K B SANTOSH Vs. SEBASTIN JOSEPH
|
December 19, 1996 |
|
K BASAVARAJA Vs. STATE OF KARNATAKA
|
March 18, 1996 |
|
K C SATHYAVATHI Vs. DEPUTY COMMISSIONER
|
September 3, 1996 |
|
K DHANAPAL Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE
|
April 10, 1996 |
|
K KUNHAMBU Vs. VIJAYA BANK K G ROAD BANGALORE
|
July 10, 1996 |
|
K L E SOCIETYS COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA
|
February 16, 1996 |
|
K LAKSHMINARAYANA UPADHAY Vs. UNION OF INDIA UOI
|
September 23, 1996 |
|
K LAKSHMIPATHY Vs. CHANNAIAH
|
June 20, 1996 |
|
K M BALAKRISHNA Vs. STATE OF KARNATAKA
|
December 19, 1996 |
|
K M NATARAJ ADVOCATE Vs. STATE OF KARNATAKA
|
February 13, 1996 |
|
K M PUTTASWAMY Vs. PUNJAB NATIONAL BANK BANGALORE
|
July 17, 1996 |
|
K M SARPABHUSHANA SWAMY Vs. EDUCATIONAL APPELLATE TRIBUNAL BELLARY
|
January 12, 1996 |
|
K N KRISHNAPPA Vs. T R GOPALKRISHNA SETTY
|
March 15, 1996 |
|
K N SUBBA REDDY Vs. STATE OF KARNATAKA
|
June 12, 1996 |
|
K NAGARAJU Vs. DEPUTY COMMISSIONER CHICKMAGALUR DISTRICT CHICKMAGALUR
|
July 5, 1996 |
|
K R JAMBUKESHWAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
October 25, 1996 |
|
K R TYAGI Vs. NATIONAL TEXTILE CORPORATION
|
September 11, 1996 |
|
K RAMACHANDRA SRINIVAS KINI Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MANGALORE DAKSHINA KANNADA
|
June 24, 1996 |
|
K RAMAJOIS Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
January 10, 1996 |
|
K RAVIKUMAR Vs. STATE OF KARNATAKA
|
July 31, 1996 |
|
K S R T C STAFF AND WORKERS Vs. K S R T C
|
July 25, 1996 |
|
K SATYA NARAYANA PRASAD Vs. TOWN MUNICIPAL COUNCIL PUTTUR D K
|
July 1, 1996 |
|
K UPENDRA NAIK Vs. DEPUTY COMMISSIONER SHIMOGA
|
June 12, 1996 |
|
K V PANDURANGA RAO Vs. KARNATAKA DAIRY DEVELOPMENT CORPORATION BANGALORE
|
April 12, 1996 |
|
KALLAPPA BABU NAIK Vs. STATE OF KARNATAKA
|
April 17, 1996 |
|
KAMAT HOTEL HUBLI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
August 2, 1996 |
|
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
August 7, 1996 |
|
KANORIA INDUSTRIES LIMITED BAGALKOT Vs. STATE OF KARNATAKA
|
February 29, 1996 |
|
KANTAMANI BALABAMAYYA Vs. YELAMANCHILI GOPAL RAO
|
August 16, 1996 |
|
KANTHAMMA ACHAMMA Vs. P R VENKATARAMANAPPA
|
July 22, 1996 |
|
KARIYAPPA Vs. STATE OF KARNATAKA
|
January 8, 1996 |
|
KARIYAPPA ALIAS KARIYAPPA Vs. A C HASSAN
|
September 4, 1996 |
|
KARIYAPPA GOWDA Vs. B NARAYANA BHAT
|
October 30, 1996 |
|
KARNATAKA BANK LIMITED Vs. MANJUNATHA FLOUR MILLS
|
January 24, 1996 |
|
KARNATAKA BOARD OF WAKF Vs. LAND TRIBUNAL BELGAUM
|
April 9, 1996 |
|
KARNATAKA BOARD OF WAKFS Vs. STATE OF KARNATAKA
|
September 11, 1996 |
|
KARNATAKA CENTRAL COOPERATIVE Vs. R H GUDAGNUR
|
November 27, 1996 |
|
KARNATAKA EDUCATION SOCIETY M B NAGAR DHARWAR Vs. STATE OF KARNATAKA
|
January 16, 1996 |
|
KARNATAKA ELECTRICITY BOARD Vs. SANDUR MANGANESE AND IRON ORES LIMITED
|
July 5, 1996 |
|
KARNATAKA ELECTRICITY BOARD Vs. SHAH KANJI DEVJI OIL MILLS
|
June 20, 1996 |
|
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. SHA KANJI DEVJI OIL MILLS KESHWAPUR HUBLI
|
June 20, 1996 |
|
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. G R LAKSHMAIAH
|
January 17, 1996 |
|
KARNATAKA LIBERAL EDUCATION SOCIETY BELGAUM Vs. STATE OF KARNATAKA
|
April 19, 1996 |
|
KARNATAKA LIGHT METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF INCOME TAX.
|
December 11, 1996 |
|
KARNATAKA LIGHT METAL INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1996 |
|
KARNATAKA STATE JUDICIAL EMPLOYEES HOUSEBUILDING CO OPERATIVE SOCIETY LIMITED BANGALORE Vs. STATE OF KARNATAKA
|
November 11, 1996 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. R SETHURAM
|
April 19, 1996 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATIONSTAFF WORKERS FEDERATION Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 25, 1996 |
|
KARNATAKA UNAIDED SCHOOLS RECOGNISED MANAGEMENT ASSOCIATION REGD BANGALORE Vs. STATE OF KARNATAKA
|
March 1, 1996 |
|
KARNATAKA VIDYA VARDHAKA SAMITHI ALAWANDI KOPPAL TALUK RAICHUR DISTRICT Vs. STATE OF KARNATAKA
|
January 19, 1996 |
|
KASHMIR D GUDINHO Vs. SURESH KULKARNI
|
November 20, 1996 |
|
KASIMJI MUZUMIL ALIAS MD IQBAL Vs. C YOGESH MALLAYA
|
November 7, 1996 |
|
KASTURBA HOSPITAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
February 16, 1996 |
|
KEMPANNA Vs. STATE OF KARNATAKA
|
December 20, 1996 |
|
KENCHAPPA Vs. C.M. SEETHARAMAIAH
|
September 3, 1996 |
|
KESHAVAN V CHALAM Vs. UNION OF INDIA
|
July 11, 1996 |
|
KHAJA EDUCATION SOCIETY GULBARGA Vs. STATE OF KARNATAKA
|
February 26, 1996 |
|
KHODAY RIBBON CARBON AND ALLIED INDUSTRIES Vs. STATE OF KARNATAKA
|
February 28, 1996 |
|
KIRLOSKAR PROPRIETARY LIMITED Vs. KIRLOSKAR DIMENSIONS PRIVATE LIMITED
|
June 14, 1996 |
|
KOTTAIAH Vs. STATE OF KARNATAKA
|
July 16, 1996 |
|
KRISHNA DEVARAYA EDUCATIONAL TRUST BANGALORE Vs. STATE OF KARNATAKA
|
March 21, 1996 |
|
KRISHNAPPA Vs. THOPPAIAH SHETTY
|
July 24, 1996 |
|
KULKARNI GEETA M Vs. STATE OF KARNATAKA
|
January 2, 1996 |
|
KWALITY BISCUITS LTD Vs. ASSTT COMMR OF CENTRAL EXCISE
|
March 26, 1996 |
|
L J PRAKASH Vs. STATE OF KARNATAKA
|
June 10, 1996 |
|
L N MADALI Vs. STATE OF KARNATAKA
|
January 31, 1996 |
|
LAKSHMAN Vs. SUSHEEL CHAND CHOUDHARY
|
January 31, 1996 |
|
LAKSHMINARAYANA Vs. KARNATAKA STATE SEEDS CORPORATION LIMITED BANGALORE
|
April 17, 1996 |
|
LAL BAHADUR MEMORIAL ENGLISH SCHOOL BANGALORE Vs. STATE OF KARNATAKA
|
January 3, 1996 |
|
LALITHA KEMPARAJ URS Vs. K S DEVAPAL
|
January 31, 1996 |
|
LALITHABAI Vs. CITY CORPORATION OF GULBARGA
|
February 6, 1996 |
|
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER BELGAUM Vs. RAMACHANDRA YALLAPPA GAVADE ALIAS PATIL
|
August 1, 1996 |
|
LAND ACQUISITION OFFICER UPPER KRISHNAPROJECT BHEEMARAYANAGUDI Vs. GUNDACHARYA
|
October 28, 1996 |
|
LAWRENCE DSOUZA Vs. RATHNAVATHI
|
September 30, 1996 |
|
LAXMAN Vs. STATE OF KARNATAKA
|
November 5, 1996 |
|
LEELAVATHIK HEGGADTHI Vs. CHANDU SHETTY
|
August 28, 1996 |
|
LEONIOR GEORGE Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE KADUR CHICKMAGALUR DISTRICT
|
July 17, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. AJIT GANGADHAR SHANBHAG
|
January 5, 1996 |
|
LITHA THOMAS Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILYWELFARE GOVERNMENT OF KARNATAKA BANGALORE
|
July 31, 1996 |
|
LORETTA SOCIAL AND EDUCATIONAL SOCIETY BANGALORE Vs. STATE OF KARNATAKA
|
February 29, 1996 |
|
LOVELY JOSEPH Vs. STATE OF KARNATAKA
|
October 31, 1996 |
|
M A JESUDIAN Vs. ISMAIL
|
December 6, 1996 |
|
M A KADAKANI Vs. M T NARVEKAR
|
July 3, 1996 |
|
M A KODAKANI Vs. M T NARVEKAR
|
July 23, 1996 |
|
M BHOJARAJA Vs. STATE BANK OF MYSORE HEAD OFFICE BANGALORE
|
January 18, 1996 |
|
M D MUTHU Vs. REV D P SHETTIAN
|
April 21, 1996 |
|
M DAKSHINA MURTHY Vs. STATE BANK OF INDIA BOMBAY
|
June 27, 1996 |
|
M G ACHAPPA Vs. PRESCRIBED OFFICER TO HOLD ELECTIONS OF ADHYAKSHA UPADHYAKSHA OF GONIKOPPAL
|
August 6, 1996 |
|
M G HALDIPURKAR Vs. KARNATAK UNIVERSITY DHARWAD
|
January 8, 1996 |
|
M G RUKMINI Vs. MANAGING DIRECTOR SHANKAR TRANSPORT COMPANY KOPPA CHICKMAGALUR DISTRICT
|
January 9, 1996 |
|
M K JOSEPH Vs. UNION OF INDIA
|
March 19, 1996 |
|
M KRISHNAGOUDA Vs. AUTHORISED OFFICER SUPER INTENDENT OF EXCISE GULBARGA
|
March 22, 1996 |
|
M KRISHNAPPA Vs. R KANIKARAJ
|
January 16, 1996 |
|
M MALEYADRI ALIAS RAMESH Vs. STATE OF KARNATAKA
|
June 24, 1996 |
|
M MALLAPPA Vs. MYSORE STATE AGRO INDUSTRIES CORPORATION LIMITED BANGALORE
|
August 22, 1996 |
|
M NAGENDRAPPA Vs. COMMEREIA1 TAX OFFICER
|
July 30, 1996 |
|
M NARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
August 20, 1996 |
|
M PAPA NAIK Vs. COMMISSIONER CITY MUNICIPAL COUNCIL DAVANGERE
|
March 21, 1996 |
|
M R CHAKRAPANI IYENGAR Vs. CANARA BANK
|
September 18, 1996 |
|
M R NARAHARI PANDIT Vs. VEENADEVI JALAN
|
July 8, 1996 |
|
M RAVISHANKAR Vs. R PUSHPA
|
November 26, 1996 |
|
M SHANKARAPPA Vs. INDERCHAND BAFNA
|
July 11, 1996 |
|
M SUBRAMANIAN Vs. NACHIAPPA BOREWELL SERVICES BANGALORE
|
June 13, 1996 |
|
M SUNNSAB Vs. RAMEEZABI
|
July 1, 1996 |
|
M VENKATARAMAIAH Vs. STATE OF KARNATAKA
|
January 17, 1996 |
|
M VENKATESH Vs. HINDUSTAN MACHINE TOOLS LIMITED BANGALORE
|
March 12, 1996 |
|
M VIJAYA KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
November 21, 1996 |
|
M. Nagendrappa Vs. Commercial Tax Officer, Harapanahalli
|
July 30, 1996 |
|
M.R. Narahari Pandit Vs. Veenadevi Jalan and another
|
July 8, 1996 |
|
M/S. SAPTHAGIRI INDUSTRIES Vs. THE JOINT DIRECTOR LAW ENFORCEMENT CELL AND OTHERS
|
September 4, 1996 |
|
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. MANAGER VIJAYA BANK BRANCH BROADWAY HUBLI
|
August 5, 1996 |
|
MAHADEVAPPA AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS.
|
March 25, 1996 |
|
MAHADEVAPPA D GOURI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
October 11, 1996 |
|
MAHAMMAD HUSSAIN DABAHAYATSAB MULLA Vs. CHARITY COMMISSIONER BELGAUM
|
June 19, 1996 |
|
MAHAVEER CHAMBANNA KALLIMANI Vs. STATE OF KARNATAKA
|
April 18, 1996 |
|
MAHESH CHEMICALS, MANGALORE Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BANGALORE
|
March 21, 1996 |
|
MAHILA JAGRAN MANCH BANGALORE Vs. STATE OF KARNATAKA
|
September 13, 1996 |
|
MAHILA JAGRAN MANCH BANGALORE Vs. STATE OF KARNATAKA
|
November 19, 1996 |
|
MALAYAIAH Vs. G S VASANTHA LAKSHMI
|
August 12, 1996 |
|
MALLANA GOUDA Vs. STATE OF KARNATAKA
|
March 27, 1996 |
|
MALLAPPA REVANAPPA DONGAON Vs. GURUSIDDAPPA DANAPPA PAWALE
|
April 11, 1996 |
|
MALLAWA Vs. STATE OF KARNATAKA
|
August 28, 1996 |
|
MALLESWARAM LADIES ASSOCIATION R MALLESWARAM BANGALORE Vs. H N CHANNAIAH
|
August 20, 1996 |
|
MALLIKARJUNA SWAMY B S Vs. BANGALORE UNIVERSITY JNANA BHARATHI KENGERI
|
January 17, 1996 |
|
MANAFGEMENT OF J G CO OPERATIVE HOSPITAL LTD Vs. S SCHOUGULA
|
July 5, 1996 |
|
MANAGEMENT OF J G CO-OPERAVTIVE HOSPITAL LTD Vs. S S CHOUGULA
|
July 5, 1996 |
|
MANAGEMENT OF MOTOR INDUSTRIES COMPANY LIMITED BANGALORE Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
|
July 3, 1996 |
|
MANAGEMENT OF MYSORE KIRLOSKAR LIMITED HARIHAR Vs. WORKMEN
|
November 19, 1996 |
|
MANAGEMENT OF MYSORE KIRLOSKAR LTD Vs. WORKMENRESENTED
|
November 19, 1996 |
|
Management of Mysore Kirloskar Ltd. Vs. The Workmen represented by General Secretary
|
November 19, 1996 |
|
MANAGEMENT OF SANDOZ INDIA LTD Vs. C C JOSEPH
|
July 5, 1996 |
|
MANDYA RURAL POLICE Vs. RAVI KUMAR
|
November 29, 1996 |
|
MANIPAL INSTITUTE OF TECHNOLOGY Vs. PRINCIPAL SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT BANGALORE
|
April 8, 1996 |
|
MANJOG BUILDERS BANGALORE Vs. VYALIKAVAL CO OPERATIVE HOUSING SOCIETY LIMITED
|
November 26, 1996 |
|
MANJULA K SHAH Vs. COMMERCIAL TAX OFFICER 40TH CIRCLE BANGALORE
|
January 9, 1996 |
|
MANJULAKUDLIGI Vs. S V PATIL
|
October 25, 1996 |
|
MANJUNATHA RAO Vs. LAND TRIBUNAL BHADRAVATHI
|
March 15, 1996 |
|
MANNE MANGAMMA Vs. SIDDANAGOUDA
|
June 21, 1996 |
|
MANOHAR Vs. STATE OF KARNATAKA
|
June 19, 1996 |
|
MARAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER CHITRADURGA
|
September 23, 1996 |
|
MARIAN EDUCATION TRUST REGD BANGALORE Vs. STATE OF KARNATAKA
|
March 19, 1996 |
|
MARINAS SOCIAL WELFARE ASSOCIATION REGD BANGALORE Vs. COMMISSIONER FOR PUBLIC INSTRUCTION IN KARNATAKA
|
March 11, 1996 |
|
MARUTHI KHANDASARI Vs. STATE OF KARNATAKA
|
April 16, 1996 |
|
MARY JOYCE POONACHA Vs. K T PLANTATIONS PRIVATE LIMITED
|
January 23, 1996 |
|
MEDICAL OFFICER GOVERNMENT AYURVEDIC DISPENSARY Vs. MYSORE DISTRICT CENTRAL CO OPERATIVE WHOLE SALE STORES
|
August 5, 1996 |
|
MEENAKSHI Vs. D RAJASHEKARAPPA
|
October 31, 1996 |
|
MEERA MUKUND Vs. LOKANATH
|
April 8, 1996 |
|
MICHAEL MASCARENHAS Vs. JOHN MASCARENHAS
|
April 12, 1996 |
|
MIRZA MOHAMMED YOUSUF BAIG Vs. DECCAN ENTERPRISES BANGALORE
|
February 12, 1996 |
|
MOHAMMED ASLAM Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
October 30, 1996 |
|
MOHAMMED BASHEER AHMED Vs. HAKEEM NOORULLA SHERIEF
|
September 6, 1996 |
|
MOHAMMED ISAQ Vs. MEHARUNNISA
|
September 19, 1996 |
|
MOHAN MEAKIN LIMITED SIMLA HIMACHAL PRADESH Vs. STATE OF KARNATAKA
|
September 19, 1996 |
|
MOHANDAS SHIVARAY SHIROOR Vs. DISTRICT ELECTION OFFICER AND THE DEPUTYCOMMISSIONER UTTARA KANNADA DISTRICT KARWARAND
|
July 19, 1996 |
|
MOHD MUNEWER Vs. STATE OF KARNATAKA
|
December 10, 1996 |
|
MONIKA PAHWA Vs. DIRECTOR OF MEDICAL EDUCATION BANGALORE
|
February 6, 1996 |
|
MOTYAPPA Vs. DEPUTY COMMISSIONER SHIMOGA
|
August 1, 1996 |
|
MOULANA MOULVI KAZI SYED SHAFIUDDIN AND ASGHAR HUSSAIN Vs. STATE OF KARNATAKA
|
July 10, 1996 |
|
MRF LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 2, 1996 |
|
MUNIBACHAMMA Vs. DIRECTOR OF MINES GEOLOGY BANGALORE
|
February 19, 1996 |
|
MUNICHINNAMMA Vs. STATE BANK OF MYSORE SRENIVASAPURA BRANCH SRINIVASAPURA
|
June 12, 1996 |
|
MUNINAGAIAH Vs. STATE OF KARNATAKA
|
June 11, 1996 |
|
MUNIYAPPA Vs. RAMAIAH
|
March 26, 1996 |
|
MUNIYAPPA Vs. RAMAIAH
|
March 6, 1996 |
|
MURUGENDRA SHIKSHANA SAMSTHA KAVATKOPTALUK ATHNI BELGAUM DISTRICT Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS BANGALORE
|
March 11, 1996 |
|
MYSORE MANUFACTURERS AND TRADERS Vs. KARNATAKA ELECTION BOARD
|
October 4, 1996 |
|
MYSORE SUGAR COMPANY LIMITED SUGAR TOWN MANDYA Vs. B G SIDDARAMAIAH
|
April 18, 1996 |
|
MYSORE SUGAR COMPANY LIMITED SUGAR TOWN MANDYA Vs. B T KRISHNAMURTHY
|
July 31, 1996 |
|
N A AMARESHAPPA Vs. STATE OF KARNATAKA
|
August 8, 1996 |
|
N BALAKRISHNA Vs. CHAMPA S NITTOOR
|
March 18, 1996 |
|
N BALASUBRAMANIAN Vs. CANBANK FINANCIAL SERVICES LIMITED BANGALORE
|
April 10, 1996 |
|
N BENUKA Vs. VIJAYA T BELGAUMKAR
|
November 29, 1996 |
|
N GUDDAPPA POOJARY Vs. ASSISTANT COMMISSIONER PUTTUR SUB DIVISION PUTTUR DAKSHINA KANNADA DISTRICT
|
June 28, 1996 |
|
N H ANJANAPPA Vs. STATE OF KARNATAKA
|
July 11, 1996 |
|
N H NINGEGOWDA Vs. HONBLE HIGH COURT OF KARNATAKA BANGALORE
|
August 14, 1996 |
|
N HANUMANTHA RAO Vs. CORPORATION OF CITY OF BANGALORE
|
February 23, 1996 |
|
N K S MURTHY Vs. STATE OF KARNATAKA
|
July 30, 1996 |
|
N K SUBRAMANYAM Vs. H SUBRAMANYA JOIS
|
October 24, 1996 |
|
N KEMPANNA Vs. STATE OF KARNATAKA
|
July 1, 1996 |
|
N NAGAPPA Vs. SANNA NINGEGOWDA
|
February 1, 1996 |
|
N RAFIQ AHMED Vs. C R REVANNA GURUSIDDAPPA HARDWAREMERCHANT BANGALORE
|
April 16, 1996 |
|
N VENKOBA RAO Vs. B K SHREENIVASA IYENGAR
|
July 3, 1996 |
|
NAGARAJAPPA Vs. PUTTADEVAMMA
|
June 21, 1996 |
|
NAGARATHNA S MURTHY Vs. PADMA PRAKASH SHETTY
|
January 23, 1996 |
|
NAGASHREE M RATHNAPPA Vs. STATE OF KARNATAKA
|
December 20, 1996 |
|
NANDINI Vs. LIFE INSURANCE CORPORATION OF INDIA HYDERAB
|
November 22, 1996 |
|
NARAYANA RAO G Vs. NAGAMANI V R
|
July 24, 1996 |
|
NAREN V NIMBAL Vs. GULBARGA UNIVERSITY GULBARGA
|
March 12, 1996 |
|
NARENDRAKUMAR NAKHAT Vs. NANDI HASBI TEXTILE MILLS LIMITED
|
October 8, 1996 |
|
NATH STEEL AND NON-FERROUS RE-ROLLING MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
February 20, 1996 |
|
NATHURAM GOVINDRAM Vs. SUBHASH TAVANAPPA
|
August 27, 1996 |
|
NATIONAL CO OPERATIVE BANK LIMITED BANGALORE Vs. C V S TRADING COMPANY BANGALORE
|
August 8, 1996 |
|
National Insurance Co. Ltd. Vs. Lakshmi and others
|
March 29, 1996 |
|
National Insurance Company Limited Vs. Prakashchand Hanuman Bhugale and others
|
September 24, 1996 |
|
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. PRAKASHCHAND HANUMAN BHUGALE
|
September 24, 1996 |
|
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. NINGAMMA
|
February 8, 1996 |
|
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. LAKSHMI
|
March 29, 1996 |
|
NATIONAL INSURANCE COMPANY LIMITED HUBLI Vs. MOSES DINDANNAVAR
|
January 30, 1996 |
|
NAVEEN S CHITRAGAR Vs. SECRETARY AGRICULTURAL PRODUCE MARKET COMMIT TEE DHARWAD
|
September 2, 1996 |
|
NE VARADARAJA CASHEW INDUSTRIES Vs. STATE OF KARNATAKA
|
August 6, 1996 |
|
NEELAMMA Vs. ASSISTANT COMMISSIONER SHIMOGA
|
September 18, 1996 |
|
NEERAJKAUL Vs. KUVEMPU UNIVERSITY SHIMOGA
|
August 13, 1996 |
|
NETHAJI EDUCATIONAL SOCIETY MALUR Vs. STATE OF KARNATAKA
|
July 2, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. W H DEVAKUMAR
|
April 16, 1996 |
|
NINGABHAT Vs. RAMACHANDRA LAKSHMAN RAO IRANI
|
August 20, 1996 |
|
NINGE GOWDA Vs. SAHADEVAN
|
June 11, 1996 |
|
NITTE EDUCATION TRUST NITTE KARKALA TALUKDAKSHINA KANNADA Vs. UNION OF INDIA
|
March 18, 1996 |
|
NOORULLA AMIN MUSUBA Vs. CHANDRU SHENIYAR NAIK
|
April 19, 1996 |
|
NORTH COORG HIGHER EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
February 15, 1996 |
|
O GEETHA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OFEDUCATION BANGALORE
|
September 10, 1996 |
|
O VASANTHA Vs. KARNATAKA BANK LIMITED DR U P MALLYA ROADBRANCH MANGALORE
|
September 3, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. CHIKKEGOWDA
|
July 8, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. N CHANDRASHEKARAN
|
February 8, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. VASANTHA PITAMBAR
|
October 10, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. R H NARAYANAPPA
|
October 11, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. N S DEVARAJA
|
November 20, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. N ABBAS ALI
|
December 2, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. N CHANDRASHEKARA
|
February 8, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. RAVICHANDRAN
|
July 12, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. H K MANJUNATHA
|
November 6, 1996 |
|
P A BELLIAPPA Vs. STATE OF KARNATAKA
|
November 28, 1996 |
|
P FATESH AHAMED SAHEB Vs. SANDUR USMAN SAHEB
|
September 26, 1996 |
|
P GOVINDASWAMY Vs. T DEVARAJ
|
October 10, 1996 |
|
P GURAPPA SETTY Vs. BAGULAMANE MARAPPA
|
July 24, 1996 |
|
P K APPANNA Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD BANGALORE
|
July 26, 1996 |
|
P KRISHNAPPA Vs. STATE OF KARNATAKA
|
September 19, 1996 |
|
P M KHODE Vs. STATE BANK OF INDIA
|
June 4, 1996 |
|
P M KRISHNASWAMY NAIK Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER CHITRADURGA
|
August 21, 1996 |
|
P MANJUNATH SHENOY Vs. VISHALAKSHI PAI
|
March 15, 1996 |
|
P S SUNDARAM Vs. PRAMOD
|
December 2, 1996 |
|
P SHYAMARAJU Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
November 8, 1996 |
|
P SRINIVASA RAMACHANDER Vs. CENTRAL MACHINE TOOL INSTITUTE BANGALORE
|
January 19, 1996 |
|
P V SINDHUR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 19, 1996 |
|
P.V. Sindhur Vs. The Asstt. Commissioner of Commercial Taxes, and others
|
March 19, 1996 |
|
PADAMANNA HANAMANT HADAGALI ALIAS PUJARI Vs. STATE OF KARNATAKA
|
June 27, 1996 |
|
PAPANNA Vs. NAGACHARI
|
February 20, 1996 |
|
PARAMJIT SINGH Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE
|
July 17, 1996 |
|
PARASMAL S JAIN Vs. DEPUTY COMMISSIONER DHARWAR
|
October 24, 1996 |
|
PATEL VEERABASAPPA DEAD Vs. BASAMMA DEAD
|
March 1, 1996 |
|
PATIL AND SONS B T Vs. COMMISSIONER OF GIFT TAX
|
June 27, 1996 |
|
PERAKAMMA Vs. M CHINNAIAH
|
July 12, 1996 |
|
PILLAMMA Vs. P RANGARAJU
|
January 23, 1996 |
|
PILLAMMA Vs. P RANGARAJU
|
January 13, 1996 |
|
POONAM STONE PROCESSING INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN GULBARGA DIVISION GULBARGA
|
January 8, 1996 |
|
POWERFLOW LIMITED Vs. ADDITIONAL LABOUR COURT BANGALORE
|
August 6, 1996 |
|
Powerflow Ltd. and another Vs. The Addl. Labour Court and others
|
August 6, 1996 |
|
PRABHAKAR H MANJARE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
|
August 30, 1996 |
|
PRABHU SALES Vs. COMMERCIAL TAX OFFICER
|
January 19, 1996 |
|
PRAMILA NESARGI Vs. UNION OF INDIA UOI
|
November 20, 1996 |
|
PRATHIBA DISTRIBUTORS Vs. STATE OF KARNATAKA
|
July 11, 1996 |
|
PREMA Vs. THANGAPPAN
|
December 9, 1996 |
|
PRESTON INDUSTRIES Vs. COMMERCIAL TAX OFFICER DISTRICT CIRCLE III BANGALORE
|
January 2, 1996 |
|
PRINCIPAL CIVIL JUDGE AND CHIEF JUDICIAL MAGISTRATE BELGAUM Vs. MANJULA K KUDALAGI
|
December 4, 1996 |
|
PURUSHOTTAM LAL SINGLA Vs. STATE OF KARNATAKA
|
August 23, 1996 |
|
PUSHPANJALI TOURING TALKIES Vs. ENTERTAINMENT TAX OFFICER
|
April 10, 1996 |
|
PUTTAPPA Vs. RAMAPPA
|
February 20, 1996 |
|
PUTTAVEERAIAH Vs. STATE OF KARNATAKA
|
January 5, 1996 |
|
PUTTEGOWDA Vs. PUTTASWAMYGOWDA
|
February 14, 1996 |
|
R BALAJI SINGH Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH FACTORY I AND II BANGALORE
|
December 5, 1996 |
|
R L MEHARWADE Vs. GARUDA CHIT AND TRADING COMPANY PRIVATE LIMITED HUBLI
|
June 13, 1996 |
|
R M S TELEPHONE EMPLOYEES HOUSE BUILDINGCO OPERATIVE SOCIETY LIMITED BANGALORE Vs. GOVERNMENT OF KARNATAKA
|
August 19, 1996 |
|
R NARAYANA SETTY CONSTRUCTION COMPANY PRIVATE LIMITED BANGALORE Vs. DIRECTOR OF AGRICULTURAL PRODUCE MARKET COMMITTEE IN KARNATAKA BANGALORE
|
August 20, 1996 |
|
R PAMPAPATHI Vs. SENIOR INSPECTOR OF MOTOR VEHICLES R T O HOSPET
|
June 17, 1996 |
|
R PAMPAPATHI Vs. STATE OF KARNATAKA
|
July 2, 1996 |
|
R R KHANOLKAR Vs. MADHAVI ARUN KAMATH
|
July 25, 1996 |
|
R S RAJANNA Vs. BASAVAIAH
|
September 30, 1996 |
|
R SHAMANNA Vs. STATE BANK OF MYSORE BANGALORE
|
November 25, 1996 |
|
R VENKATESHAM CHETTY Vs. STATE OF KARNATAKA
|
March 12, 1996 |
|
RAICHUR TUFF TREADS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 11, 1996 |
|
RAJA MOTORS Vs. ADDITIONAL DEPUTY COMMISSIONER OF ENTRY TAXES-CUM-COMMERCIAL TAXES ASSESSMENTS-III BANGALORE CITY DIVISION I
|
July 25, 1996 |
|
RAJATHA ENTERPRISES Vs. COMMISSIONER OF CORPORATION OF THE CITY OF BANGALORE
|
April 8, 1996 |
|
RAJENDRAPAL SINGH Vs. BOARD OF EXAMINATIONS DEPARTMENT OF DRUGSCONTROL BANGALORE
|
February 13, 1996 |
|
RAJESAB BANDAGISAB GENNUR Vs. SIDDALINGAYYA RUDRAYYA HIREMATH
|
October 29, 1996 |
|
RAM ESTATE Vs. CORPORATION BANK
|
July 10, 1996 |
|
RAMACHANDRA BHIMAPPA MURGOD Vs. SUSHILA
|
October 7, 1996 |
|
RAMACHANDRA HIGH SCHOOL PERNE BANTWALTALUK DAESHINA KANNADA Vs. STATE OF KARNATAKA
|
January 25, 1996 |
|
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
|
October 10, 1996 |
|
RAMANGOUDA HANUMANTHA PATIL Vs. HIGH COURT OF KARNATAKA
|
February 29, 1996 |
|
RAMANNA ALIAS RAMA SAPALYA Vs. K MONNAPPA SAPALYA
|
August 6, 1996 |
|
RAMAPPAALAGOUDA PADDI Vs. SOLABAYYA SHIDDAYYA GUGIKOLLAMATH
|
June 19, 1996 |
|
RAMARAO Vs. UNION OF INDIA
|
July 9, 1996 |
|
RAMU ALIAS DHARYA Vs. STATE OF KARNATAKA
|
June 28, 1996 |
|
RAMU KALLAPPA KIWADA Vs. U RAMADAS NAIK
|
December 2, 1996 |
|
RANGA VENKATASWAMY MULLA Vs. PRABHAKAR HANUMANT CHAVAN
|
August 5, 1996 |
|
RAVI NARAYAN Vs. BANGALORE WATER SUPPLY SEWERAGE BOARD
|
January 19, 1996 |
|
RAVICHANDRA HEBBALLI Vs. KARNATAK UNIVERSITY DHARWAD
|
July 24, 1996 |
|
REGIONAL TRANSPORT OFFICER SHIMOGA Vs. NAGENDRA
|
October 24, 1996 |
|
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. M GAUTAM MACHAIAH
|
March 14, 1996 |
|
REIHANEH DHALA EHALEELI Vs. SWAMY SHRADDANANDA ALIAS MURLIMANOHAR MISHRA
|
July 25, 1996 |
|
RESIDENTS OF MICO LAYOUT II STAGE BANGALORE Vs. J S S MAHAVIDYA PEETHA MYSORE
|
June 21, 1996 |
|
RITZ HOTELS MYSORE LIMITED Vs. STATE OF KARNATAKA
|
November 14, 1996 |
|
ROSE MARY Vs. CHAIRMAN CUM MANAGING DIRECTOR BHARAT ELECTRONICS LIMITED JALAHALLI BANGALORE
|
March 8, 1996 |
|
RUKIYA Vs. MOHAMMED
|
July 18, 1996 |
|
RUKMI B RAY Vs. COMMISSIONER FOR PUBLIC INSTRUCTIONS
|
April 2, 1996 |
|
S CHANDER Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
July 18, 1996 |
|
S HIRANYAPPA Vs. STATE OF KARNATAKA
|
October 25, 1996 |
|
S JAYARAJAN Vs. RESERVE BANK OF INDIA
|
July 24, 1996 |
|
S KRISHNA Vs. STATE OF KARNATAKA
|
October 30, 1996 |
|
S KUMUDA Vs. BANGALORE UNIVERSITY
|
February 16, 1996 |
|
S MAHESHA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
August 6, 1996 |
|
S NAGARAJ Vs. STATE OF KARNATAKA
|
June 13, 1996 |
|
S P RAGHUNATH Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
March 11, 1996 |
|
S R DAYANANDA Vs. K S NAGESH RAO
|
July 16, 1996 |
|
S R PRASAD Vs. UNION OF INDIA
|
January 11, 1996 |
|
S RAJENDRAN Vs. ELECTION OFFICER ROBERTSONPET K G F KOLAR DISTRICT
|
July 22, 1996 |
|
S RATNAKAR AMRTTH KAMATH Vs. MANAGEMENT OF THE KARNATAKA STATE ROADTRANSPORT CORPORATION BANGALORE
|
March 22, 1996 |
|
S REDDAPPA Vs. M VIJAYA
|
August 7, 1996 |
|
S SURESH Vs. INDIAN AIRLINES
|
July 12, 1996 |
|
S V APPARAO Vs. VIJAYA BANK GANGAVATI RAICHUR DISTRICT
|
September 12, 1996 |
|
S V KUNHIMA Vs. B N VISWANATH
|
March 7, 1996 |
|
S VENKATAPPA Vs. D N PURUSHOTHAM RAO
|
July 5, 1996 |
|
S VENKATARAMAN Vs. P V SINGRI
|
October 23, 1996 |
|
S VENKATARAMU Vs. K SHAMANNA
|
June 27, 1996 |
|
S. Jayarajan Vs. The Reserve Bank of India and another
|
July 24, 1996 |
|
SADASHIVAPPA Vs. SHIAYOGAPPA
|
September 2, 1996 |
|
SADAT ALI KHAN ZAI Vs. BANGALORE UNIVERSITY
|
June 18, 1996 |
|
SAIFUDDIN COMPANY BANGALORE Vs. BHANU LOHA SHILPA PRIVATE LIMITED BANGALORE
|
June 19, 1996 |
|
SAKEENAL BEEVI Vs. STATE OF KARNATAKA
|
October 1, 1996 |
|
SAMATHA VIDYA SAMSTHE BANGALORE Vs. STATE OF KARNATAKA
|
January 23, 1996 |
|
SANDEEP SINGH Vs. UNIVERSITY OF MYSORE
|
January 19, 1996 |
|
SAPTHAGIRI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 3, 1996 |
|
SAROJA SHIVAKUMAR Vs. STATE BANK OF MYSORE
|
January 18, 1996 |
|
SATYAMURTHY Vs. SIDDAROODMATH PANCH COMMITTEE
|
September 30, 1996 |
|
SATYANARAYAN COCONUT COMPANY GULBARGA Vs. STATE OF KARNATAKA
|
August 19, 1996 |
|
SATYANARAYANA Vs. STATE OF KARNATAKA
|
June 5, 1996 |
|
SATYANARAYANA GOWDA Vs. B RANGAPPA
|
February 7, 1996 |
|
SAVITHRAMMA Vs. STATE OF KARNATAKA
|
August 28, 1996 |
|
SAWAN DARBAR ASHRAM KENGERI BANGALORE Vs. ALUR GURUBASAPPA
|
September 5, 1996 |
|
SECRETARY BANGALORE TURF CLUB Vs. KISHAN SRIVATSAVA
|
March 15, 1996 |
|
SECRETARY COORG ORANGE GROWERS CO-OPERATIVE SOCIETY Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
September 24, 1996 |
|
SECRETARY DEPARTMENTAL EXAMINATION BOARD KARNATAKA ELECTRICITY BOARD Vs. P R KULKARNI
|
August 6, 1996 |
|
SECRETARY KARNATAKA BOARD OF WAKFS BANGALORE Vs. VAZEER
|
November 15, 1996 |
|
SECRETARY NEW MANGALORE PORT AND DOCK WORKERS UNION Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
November 27, 1996 |
|
SEVEMNE DSOUZA Vs. ASSISTANT COMMISSIONER MANGALORE
|
June 21, 1996 |
|
SHAKTHIVELNAGARA GUDISALU NIVASIGALA KSHEMABHIVRUDHI SANGHA BANGALORE Vs. STATE OF KARNATAKA
|
September 4, 1996 |
|
SHAKUNTALA Vs. LOGANATHAN
|
September 2, 1996 |
|
SHAMARAO JAHAGIRDAR Vs. UNIVEHSITY OF AGRICULTURAL SCIENCES HEBBAL
|
January 25, 1996 |
|
SHAMEEMUNNISA Vs. STATE OF KARNATAKA
|
July 31, 1996 |
|
SHANKAR APPAYYA GOVAKAR Vs. NURUDAPPA BASAPPA MALI
|
November 28, 1996 |
|
SHANKAR NARAYAN GIRI DEAD Vs. KAMALABAI VENKATESH DESHPANDE
|
September 3, 1996 |
|
SHANKAR RAO Vs. KHAJA SHABEERUDDIN
|
May 30, 1996 |
|
SHANKARAGOUDA TIRAKANAGOUDA HOSAGOUDAR ALIAS BELAVAGI SINCE DEAD Vs. LAND TRIBUNAL
|
November 4, 1996 |
|
SHANKRAPPA Vs. STATE OF KARNATAKA
|
September 23, 1996 |
|
SHANTAVEERAPPA PUTTAPPA CHAUSHETTI Vs. GANGARAM HEMAJEPPA KALAL
|
January 12, 1996 |
|
SHANTILAL SUKHARAJ KOTHARI Vs. STATE OF KARNATAKA
|
July 1, 1996 |
|
SHARANAGOUDA Vs. STATE OF KARNATAKA
|
July 8, 1996 |
|
SHARDULKHAN JAMALKHAN PATHAN Vs. MURGAPPA SHIDDAPPA MALI
|
July 1, 1996 |
|
SHEKHAR INSTITUTE OF COMMERCE VINAYAKALAYOUT BANGALORE Vs. COMMISSIONER OF PUBLIC INSTRUCTION GOVERNMENT OF KARNATAKA BANGALORE
|
February 29, 1996 |
|
SHIDRAMAYYA Vs. RACHAYYA
|
April 19, 1996 |
|
SHIMOGA STEELS LIMITED MYSORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
December 20, 1996 |
|
SHIVAKALLAYYA JUKTI HIREMATH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
|
September 27, 1996 |
|
SHIVVARUDRAIAH Vs. K N MARUTHI PRAKASH
|
July 22, 1996 |
|
SHOLLAPURIYAMMAN TEMPLE TRUST BANGALORE Vs. ARULMIGU SHOLLAPURI AMMAN TEMPLE ASSOCIATION R BANGALORE
|
July 11, 1996 |
|
SHRISAUNSTHAN MAHABALESHWAR DEV Vs. CHARITY COMMISSIONER BELGAUM DIVISION BELGAUM
|
September 4, 1996 |
|
SHTVAJIKRISHNAJI GOULI Vs. KARNATAKA APPELLATE TRIBUNAL
|
February 6, 1996 |
|
SHWAGANGAMMA Vs. STATE OF KARNATAKA
|
July 17, 1996 |
|
SHYAMALABAI Vs. S SAHASWATHI BAI
|
July 31, 1996 |
|
SIDDARAMAPPA PATIL Vs. PRESIDENT BHARATHIYA VIDHYA VARDHAKASANGHA NEW HOUSING COLONY BIDAR
|
August 26, 1996 |
|
SIDDEGOWDA Vs. DISTRICT MAGISTRATE MANDYA
|
June 10, 1996 |
|
SIDDESHWAR COMPANY HUBLI Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
|
November 4, 1996 |
|
SMITHABEN H PATEL Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE
|
September 30, 1996 |
|
Smithaben H. Patel and others Vs. M/s. Industrial Credit and Development Syndicate, Registered Office and others
|
September 30, 1996 |
|
SMT. RATHNAMMA Vs. A. KRISHNAPPA
|
October 11, 1996 |
|
SOUTH INDIAN BANK LIMITED MANGALORE Vs. MANJAYYA SHETTY
|
December 20, 1996 |
|
SOUTH INDIAN PLYWOOD MANUFACTURERS ASSOCIATION MYSORE Vs. STATE OF KARNATAKA
|
September 11, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER B R PROJECT DAVANGERE Vs. KENCHAPPA
|
June 4, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER K H B BANGALORE Vs. S V DURGAPPA
|
August 16, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER MALAPRABHAPROJECT IV RAMDURGA Vs. SANKAPPA KALLAPPA KALASAD
|
October 3, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER MALAPRABHAPROJECT IV RAMDURGA Vs. VIRUPAXIGOUDA LINGANAGOUDA PATIL
|
October 10, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BHEEMARAYANAGUDI Vs. SHIVALINGAYYA
|
October 28, 1996 |
|
SPECIAL OFFICER AND JOINT REGISTRAR OFCO OPERATIVE SOCIETIES VANIVILAS SUGAR FACTORY HIRIYUR Vs. WORKMEN OF VANIVILAS CO OPERATIVE SUGAR FACTORY HIRIYUR
|
February 1, 1996 |
|
SPUN SILK MILLS Vs. PARTHASARATHY
|
February 20, 1996 |
|
SREE JAGADISH COLOUR COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
|
May 29, 1996 |
|
SRIKANTESHWARA VIDYA SAMISTE Vs. STATE OF KARNATAKA
|
January 5, 1996 |
|
STATE Vs. AJJIKUTTIRA POOVAIAH
|
January 25, 1996 |
|
STATE BANK OF MYSORE DEVANAHALLI BRANCH BANGALORE Vs. M NARAYANAPPA
|
October 7, 1996 |
|
STATE OF GOA Vs. STATE OF KARNATAKA
|
September 4, 1996 |
|
STATE OF KARNATAKA Vs. VISHWABHARATHI HOUSE BUILDING CO OP SOCIETY LTD
|
August 6, 1996 |
|
STATE OF KARNATAKA Vs. BENOY THOMAS
|
August 8, 1996 |
|
STATE OF KARNATAKA Vs. P SIDDALINGAPPA
|
January 23, 1996 |
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STATE OF KARNATAKA Vs. H A RAMASWAMY
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February 12, 1996 |
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STATE OF KARNATAKA Vs. MARIMALLEDEVARU
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May 31, 1996 |
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STATE OF KARNATAKA Vs. NALLAYAPPA
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April 18, 1996 |
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STATE OF KARNATAKA Vs. NAGARAJA
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March 22, 1996 |
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STATE OF KARNATAKA Vs. H S SRINIVASA IYENGAR
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March 19, 1996 |
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STATE OF KARNATAKA Vs. VARADASHANKAR CHINNAPPA JAVALGI
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March 27, 1996 |
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STATE OF KARNATAKA Vs. SHAW WALLACE AND COMPANY LTD
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March 25, 1996 |
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STATE OF KARNATAKA Vs. LAMBADI CHANDRANAIK
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February 27, 1996 |
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STATE OF KARNATAKA Vs. GEETHA
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October 1, 1996 |
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STATE OF KARNATAKA Vs. LACHAMANNA
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October 29, 1996 |
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STATE OF KARNATAKA Vs. M SIDDAPPA
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November 4, 1996 |
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STATE OF KARNATAKA Vs. BASAVEGOWDA ALIAS CHANDRA
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December 4, 1996 |
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STATE OF KARNATAKA Vs. ERANNA
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December 2, 1996 |
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STATE OF KARNATAKA Vs. MELVIN DSOUZA
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December 3, 1996 |
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STATE OF KARNATAKA Vs. N K SHANTHAPPA
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November 26, 1996 |
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STATE OF KARNATAKA Vs. SHARANAHALLI REVANNA
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November 26, 1996 |
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STATE OF KARNATAKA Vs. FAROOQ
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November 19, 1996 |
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STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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February 16, 1996 |
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SUBBE GOWDA Vs. P S SALDANA
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April 4, 1996 |
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SUBHAN KHAN Vs. J H PATEL
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January 3, 1996 |
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SUJA T ZACHARIA Vs. STATE OF KARNATAKA
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January 25, 1996 |
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SUJATHA Vs. GANESH NARAYANA BHAT
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October 7, 1996 |
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SULAIKA C K Vs. KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE
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February 1, 1996 |
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SUMANA ARORA Vs. STATE OF KARNATAKA
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January 3, 1996 |
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SUNSHINE TUBE PRIVATE LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CEGAT
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June 17, 1996 |
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SUPER MARKET Vs. STATE OF KARNATAKA
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May 27, 1996 |
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SURENDRA BABU Vs. STATE OF KARNATAKA
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January 29, 1996 |
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SWAMYGOWDA Vs. STATE OF KARNATAKA
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July 24, 1996 |
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SYNDICATE BANK Vs. I KRISHNAMMA
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June 25, 1996 |
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SYNDICATE BANK BANGALORE Vs. SHIVARAM M VAIDYA
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September 25, 1996 |
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SYNDICATE BANK BANGALORE Vs. BHARAT MOTOR SERVICES MANGALORE
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October 4, 1996 |
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SYNDICATE BANK GADAG Vs. A V ANGADI
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August 6, 1996 |
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SYNDICATE BANK PUTTUR Vs. S HANUMANTHA NAYAK
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November 19, 1996 |
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SYNDICATE BANK ZONAL OFFICE BANGALORE Vs. NAGAPPA MAVADI
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September 9, 1996 |
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T ANTHONIDAS ALIAS T A DAS Vs. S P MARIYAPPA
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February 26, 1996 |
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T CHOWDANNA Vs. STATE OF KARNATAKA
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August 30, 1996 |
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T H MOHAMMED Vs. UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE
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September 26, 1996 |
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T MAHANSH Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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March 21, 1996 |
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T RANGANATHAN Vs. ESSAU ALFRED
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August 28, 1996 |
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T RATNA PANDYAN Vs. P SUBRAMANYAM CHETTY
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August 29, 1996 |
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T SUDHAKAR Vs. STATE OF KARNATAKA
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February 6, 1996 |
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T T CHAKRAVARTHY YUVARAJ Vs. PRINCIPAL DR B R AMBEDKAR MEDICAL COLLEGE
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November 5, 1996 |
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TAJUSAB HERUR Vs. REGIONAL TRANSPORT OFFICER HAVERI
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January 24, 1996 |
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TARACHAND MEHTA Vs. THEMMAMMA
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July 25, 1996 |
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TELEGRAPH MASTER D TILAKWADI BELGAUM Vs. F E DSILVA
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July 26, 1996 |
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THOTA RAVINDRA Vs. GULBARGA UNIVERSITY
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February 8, 1996 |
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TUKARAM Vs. R VEERANNA
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January 10, 1996 |
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U T VENKATA RAO Vs. PAKEERA PATALI
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November 4, 1996 |
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UDACHAPPA SHIVAMURTHAPPA HOSMANI Vs. STATE OF KARNATAKA
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November 21, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. P V LAKSHMANAN
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February 20, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGAWWA
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August 29, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. MAQBOOL AHMED
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September 20, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. K N THIPPERUDRAIAH
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August 14, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED SESHADRIPURAM BANGALORE Vs. LAKSHMAMMA
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February 14, 1996 |
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V B DARAGASHETTI Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD BANGALORE
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August 6, 1996 |
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V BHASKARRAO Vs. STATE OF KARNATAKA
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July 16, 1996 |
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V M GOVINDASWAMY Vs. SHIMOGA CITY MUNICIPAL COUNCIL SHIMOGA
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February 8, 1996 |
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V MALLIKARJUNAIAH Vs. H C GOWRAMMA
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July 30, 1996 |
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VALMIKI EDUCATION SOCIETY Vs. STATE OF KARNATAKA
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March 22, 1996 |
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VASANTHI Vs. S NAGARAJAN
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September 9, 1996 |
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VASUDEVARAO Vs. SHAILAJA
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August 12, 1996 |
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VASUMATHY REDDY Vs. UNION OF INDIA UOI
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August 28, 1996 |
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VEDAVATHI Vs. ROHINI BAI
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August 30, 1996 |
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VEERAMMA Vs. H S RAMAIAH
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August 27, 1996 |
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VEERESH KAMBIMATH Vs. CHANAVEERAPPA NARAGUND
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February 19, 1996 |
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VENKATRAGHAVAN Vs. B L D E ASSOCIATIONS VACHANA PITAMAHA
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April 9, 1996 |
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VIDYA JAGURTHI TRUST DODDABALLAPUR Vs. STATE OF KARNATAKA
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March 8, 1996 |
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VIGNESHWAR Vs. GANGABAI KOM NARAYAN BHAT PRASAD
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September 24, 1996 |
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VIJAY LHUMY Vs. KASTURBA MEDICAL COLLEGE MANIPAL
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December 20, 1996 |
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VIJAYA CHOWLA Vs. VIJAYA BANK BANGALORE
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October 3, 1996 |
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VIJAYA MINES AND MINERALS Vs. STATE OF KARNATAKA
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October 8, 1996 |
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VIJAYA STEEL ROLLING MILLS PRIVATE LIMITED BANGALORE Vs. BALAJI ENGINEERING AND CONSTRUCTION WORKS BANGALORESICK INDUSTRIAL COMPANIES SPECIAL
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September 3, 1996 |
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VIJAYA TRADING CO Vs. STATE OF KARNATAKA
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June 27, 1996 |
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VINOD Vs. PANDURANG
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December 11, 1996 |
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VINOD BASAVARAJ BHIMALLICOCONUT MERCHANTS GULBARGA Vs. STATE OF KARNATAKA
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August 19, 1996 |
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VISHNUDAS M BHAT Vs. GOVINDRAY M BHAT
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August 19, 1996 |
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VISHWANATHA Vs. STATE OF KARNATAKA
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October 11, 1996 |
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VISWANATH N. KAJGAR Vs. THE GULBARGA UNIVERSITY BY ITS REGISTRAR AND OTHERS
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January 3, 1996 |
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VISWANATHAIAH Vs. STATE OF KARNATAKA
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June 24, 1996 |
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VITHOBA Vs. BHIMABAI
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October 10, 1996 |
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VITTALSA OMKARSA SIDDLING Vs. BHIMASA NAGENDRASA PAWAR
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July 15, 1996 |
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VIVEKANANDA EDUCATION SOCIETY MALLESWARAM BANGALORE Vs. STATE OF KARNATAKA
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January 12, 1996 |
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VYAVASAYA SEVA SAHAKARA NEMA CO OPERATIVE SOCIETY SHIRALAKOPPA SHIMOGA DISTRICT Vs. STATE OF KARNATAKA
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December 10, 1996 |
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WORKMEN MANIPAL POWER PRESS Vs. P O INDUSTRIAL TRIBUNAL
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June 6, 1996 |
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WORKMEN OF MANIPAL POWER PRESS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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June 3, 1996 |
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WUNA AMRUTHA RAO Vs. STATE OF KARNATAKA
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March 14, 1996 |
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XXI ADDITIONAL SESSIONS JUDGE BANGALORE CITY Vs. NINGEGOWDA
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November 21, 1996 |
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Y B YALWAR Vs. STATE OF KARNATAKA
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August 14, 1996 |
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Y N KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES CORPORATION LIMITED BANGALORE
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September 25, 1996 |
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YAKA INTERNATIONAL Vs. STATE OF KARNATAKA
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June 5, 1996 |
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ZEHRA EHANUM Vs. J JAYAKUMAR
|
July 17, 1996 |
LOGIN