A B VORKADY Vs. UNITED BANK OF INDIA
|
June 13, 1995 |
A E DAKSHAYANAMMA Vs. KARNATAKA APPELLATE TRIBUNAL
|
January 4, 1995 |
A K SUBBAJAH Vs. LOKAYUKTA FOR KARNATAKA BANGALORE
|
January 20, 1995 |
A KRISHNAMURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
December 11, 1995 |
A KRISHNAPPA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT KOLAR
|
August 22, 1995 |
A MANJU Vs. BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE
|
December 12, 1995 |
A P NAGARAJ Vs. V R KRISHNA
|
October 12, 1995 |
A RUDRAGOUD Vs. OFFICIAL RECEIVER BELLARY
|
July 18, 1995 |
A S NAGARAJU Vs. REGIONAL TRANSPORT OFFICER TUMKUR
|
April 6, 1995 |
A V LAXMAN Vs. STATE OF KARNATAKA
|
July 5, 1995 |
A VIJAYAKUMAR Vs. H S HANUMANTHAPPA
|
June 21, 1995 |
A.S. KHAJI Vs. KARNATAKA ELECTRICITY BOARD, BANGALORE AND OTHERS
|
November 10, 1995 |
ABDUL BASHEER Vs. RUDRASWAMY
|
November 9, 1995 |
ABDUL BASHEER Vs. P RUDRASWAMY
|
November 8, 1995 |
ABDUL GANI Vs. STATE OF KARNATAKA
|
February 3, 1995 |
ABDUL KHADER Vs. KHAJABI
|
December 1, 1995 |
ADDITIONAL COLLECTOR OF C EX , BELGAUM Vs. BHARAT HANSRAJ GANDHI
|
August 22, 1995 |
AEG AKTIENGESELLSCHAFT Vs. INSOTEX INDIA LIMITED
|
January 24, 1995 |
AJAY KHATRI Vs. MYSORE UNIVERSITY MANASAGANGOTHRI MYSORE
|
October 31, 1995 |
AKBERALI SONS ESTATE Vs. PEN SHOPS
|
February 18, 1995 |
AKKATAI Vs. BABURAO SATTAPPA ANGOL
|
April 20, 1995 |
ALEX DSOUZA Vs. DINOYSIUS MOHAN PINTO
|
March 24, 1995 |
ALISAB Vs. ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER BELLARY
|
December 11, 1995 |
ALL HOSSAIN @ DULAL Vs. STATE OF WEST BENGAL
|
September 15, 1995 |
ALLABAKSH Vs. MOHAMMED HUSSAIN
|
September 11, 1995 |
ALLISAB Vs. ASSISTANT COMMISSIONER AND LAO
|
December 11, 1995 |
AMCO BATTERIES Vs. S RAMMOHAN
|
March 23, 1995 |
AN JANAPPA Vs. BYRAPPA
|
July 5, 1995 |
ANAND Vs. STATE OF KARNATAKA
|
August 7, 1995 |
ANANDAPPA Vs. M C KITTUR
|
January 4, 1995 |
ANANTHA RAMRAO Vs. TOWN MUNICIPAL COUNCIL DEVADURGA DISTRICTRAICHUR
|
August 30, 1995 |
ANDHRA BANK Vs. SUNANDA INDUSTRIAL CHEMICALS PRIVATE LIMITED
|
December 14, 1995 |
ARUN MANIKCHAND SHAH Vs. STATE
|
August 21, 1995 |
ARUNA BAI Vs. SURENDRA BABU
|
January 10, 1995 |
ARYA BHAVAN Vs. STATE OF KARNATAKA
|
December 20, 1995 |
ASGAR ALI KHAN Vs. STATE OF KARNATAKA
|
February 9, 1995 |
ASHA S KINI Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI
|
April 4, 1995 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MYSORE SNACK FOOD LTD
|
September 27, 1995 |
ASSISTANT COMMERCIAL TAX OFFICER Vs. RUBY TRADERS
|
August 24, 1995 |
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER GULBARGA Vs. CHANDRASHEKAR S O SHIVALINGAPPA BALGUNDGI
|
August 24, 1995 |
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER YADGIR Vs. MOHAMMAD AZIZ RAHAMAN
|
November 3, 1995 |
ASSISTANT COMMISSIONER SHIMOGA SUB DIVN SHIMOGA Vs. M R RAMACHANDRAPPA
|
September 7, 1995 |
ASSISTANT EXECUTIVE ENGINEER NO 1 MAINTENANCESUB DIVISION K R SAGARA SRIRANGAPATNATALUK Vs. B K NAGARAJU
|
August 8, 1995 |
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
November 10, 1995 |
AZIZABI Vs. MOTHER OIL MILLS CHANNAMANGALAM KERALA
|
December 11, 1995 |
B B PATIL OKALY Vs. Y K PUTTASOME GOWDA
|
February 16, 1995 |
B C RAJU Vs. KARNATAKA HOUSING BOARD
|
February 10, 1995 |
B C RAJU Vs. COMMISSSIONER KARNATAKA HOUSING BOARD
|
July 13, 1995 |
B G SOMAYAJI Vs. KARNATAKA BANK LTD
|
March 1, 1995 |
B L GOPALAKRISHNA Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED BANGALORE
|
June 16, 1995 |
B L NAGARAJ Vs. KANTHA
|
July 12, 1995 |
B M SHIVAKUMAR Vs. STATE OF KARNATAKA
|
November 24, 1995 |
B MOHAMMED ALI Vs. D DAWOOD BASHA
|
October 18, 1995 |
B MUNI REDDY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE BANGALORE
|
January 12, 1995 |
B N SWAMY Vs. STATE OF KARNATAKA
|
November 8, 1995 |
B NARAYANA MURTHY Vs. B VENKATESHALU
|
July 4, 1995 |
B R BALIGA Vs. TOWN MUNICIPAL COUNCIL UDUPI
|
February 20, 1995 |
B RAJANNA Vs. STATE OF KARNATAKA
|
December 14, 1995 |
B S BALAJI Vs. T GOVINDARAJU
|
November 17, 1995 |
B S GHOSH Vs. BHARAT ELECTRONICS LTD
|
August 28, 1995 |
B S RAJANI Vs. MANAGEMENT OF SYNDICATE BANK MANIPAL D K
|
August 16, 1995 |
B V CHITTIBABU Vs. STATE OF KARNATAKA
|
September 19, 1995 |
B VENKATA REDDY Vs. HIGH COURT OF KARNATAKA
|
June 22, 1995 |
B.S. Ghosh Vs. Bharat Electronics Ltd.
|
August 28, 1995 |
BABULAL DLICHAND JAIN Vs. KAMALADEVI
|
November 14, 1995 |
BABUPOOJARY Vs. ASSISTANT COMMISSIONER MANGALORE
|
April 10, 1995 |
BALASAHEB Vs. LAND TRIBUNAL CHIKODI
|
November 3, 1995 |
BALKIS KHAN Vs. SHAHID PASHA
|
January 27, 1995 |
BANGALORE GRAPE GROWERS MARKETING AND PROCESSING CO OPERATIVE SOCIETY LALBAGH BANGALORE Vs. K M MUNIVENKATAPPA
|
December 1, 1995 |
BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE Vs. P K ASHA
|
September 21, 1995 |
BANTU Vs. ANNAPPA
|
January 17, 1995 |
BAPU GOUDA Vs. STATE OF KARNATAKA
|
November 3, 1995 |
BASANAGOUDA CHANNABASANAGOUDA PATIL Vs. STATE OF KARNATAKA
|
September 18, 1995 |
BASAPPA Vs. STATE OF KARNATAKA
|
July 6, 1995 |
BASAVESHWARA PRE UNIVERSITY COLLEGE Vs. STATE OF KARNATAKA
|
December 15, 1995 |
BASITH KHAN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 13, 1995 |
BHANU LIQUOR SHOP BANUVALLI VILLAGE Vs. STATE OF KARNATAKA
|
June 20, 1995 |
BHARAT ELECTRONICS LIMITED Vs. LABOUR COURT
|
December 21, 1995 |
BHARAT FRITZ WERNER PRIVATE LIMITED BANGALORE Vs. CHANNAWWA
|
September 20, 1995 |
BHEEMANAGOWDA Vs. SYED MURTUZAKHADRI SUJJADANASHEEN
|
April 4, 1995 |
BHEEMAPPA HAVANUR FAKEERAPPA ASHOK HAVANUR Vs. STATE OF KARNATAKA
|
December 21, 1995 |
BHUVANESHWARI ASHOK Vs. G N VISHWANATHA SHETTY
|
November 6, 1995 |
BINNY LIMITED Vs. INDUSTRIAL TRIBUNAL
|
July 12, 1995 |
BIOLOGICAL E LTD Vs. STATE OF KARNATAKA
|
July 25, 1995 |
BRANCH MANAGER KARNATAKA STATE FINANCIAL CORPORATION, BELGEM Vs. RAFIQ AND ANOTHER
|
January 16, 1995 |
BRINDAVAN BANGLE STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES XIII ADDL CIRCLE BANGALORE AND
|
March 15, 1995 |
C C SUBBARAYA SETTY Vs. C V ANANTHANARAYANA SETTY
|
August 3, 1995 |
C GARGAIAH S O LATE CHICKVEERAIAH Vs. DEITY SRI SHANI MAHATMA
|
February 22, 1995 |
C H SURESH ALIAS GANGAHONNAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
September 5, 1995 |
C SHIVANNA Vs. C NARAYANA GOWDA
|
January 23, 1995 |
Canara Bank Vs. Milan Medicals and others
|
January 13, 1995 |
CANARA BANK KHADE BAZAR BRANCH BELGAUM Vs. MILAN MEDICALS
|
January 13, 1995 |
CANBANK FINANCIAL SERVICES LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONERIN KARNATAKA BANGALORE
|
February 1, 1995 |
CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NORTH BLOCK NEW DELHI Vs. DAVANGERE COTTON MILLS LIMITED DAVANGERE
|
August 28, 1995 |
CHANDRAPPA Vs. SUBRAMANYA
|
March 13, 1995 |
CHANDRIKA ENTERPRISES Vs. G VITTALA RAO
|
January 17, 1995 |
CHANNABASAPPA Vs. KARNATAKA ELECTRICITY BOARD
|
February 14, 1995 |
CHANNAMALIKARJUNA SHIVACHARYA GURU PAWADAYYASWAMI H1REMATH NAGATHAN TALUK BIJAPUR DISTRICT Vs. R S PATEL
|
November 6, 1995 |
CHARAKA MATHU GRAMODYOG SAHAKAR SANGH HARIHAR Vs. SHANTHA BAI
|
February 10, 1995 |
CHELUVAMMA POOJARTHI Vs. BIRMANNA POOJARY
|
July 17, 1995 |
CHICKRANGAIAH Vs. STATE OF KARNATAKA
|
December 22, 1995 |
CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA Vs. S S PRASAD
|
July 5, 1995 |
CHINNAMMA Vs. N NAGARAJ
|
March 9, 1995 |
CHINNAPPA Vs. SRINIVASA REDDY
|
November 3, 1995 |
CHOWDAPPA Vs. CHINNAPPIAH
|
November 28, 1995 |
CHRISTINA GEORGE Vs. BANK OF INDIA INDUSTRIAL SUBURB BRANCH MYSORE
|
July 18, 1995 |
COMMISSIONER OF INCOME TAX Vs. JANMABHUMI PRESS TRUST
|
August 9, 1995 |
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS
|
September 19, 1995 |
COMMISSIONER OF INCOME TAX Vs. DIVYA DEVI
|
October 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. MODY V V DR
|
October 30, 1995 |
CORPORATION OF CITY OF BANGALORE Vs. T VENKATAPATHY SETTY
|
June 30, 1995 |
D CHANDRAPPA Vs. K SUNANDA
|
February 8, 1995 |
D P DIVAKAR Vs. CHAIRMAN PERSONAL MANAGING DIRECTOR KUDUREMUKHA IRON AND ORE COMPANY LIMITED KUDUREMUKHA MOODIGERE CHICKMAGALUR DISTRICT
|
March 14, 1995 |
D RAJAPPA Vs. SOMAPPA
|
June 27, 1995 |
D S JAYARAM Vs. COMMERCIAL TAX OFFICER SOUTH CIRCLE 11 BANGALORE
|
June 8, 1995 |
D.P. Divakar Vs. Chairman/Personel Managing Director, Kudremukh Iron and Ore Company Ltd.
|
March 14, 1995 |
DESHAIAH Vs. CHINNASWAMY
|
October 20, 1995 |
DESIGOWDA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
April 7, 1995 |
DODDARAJU Vs. DISTRICT AND SESSIONS JUDGE CHIKMAGALUR
|
August 3, 1995 |
DR. SATISH, J. SHAH Vs. THE COMMISSIONER OF PROFESSION TAXES, KARNATAKA
|
December 22, 1995 |
EBRAHIM Vs. RETURNING OFFICER
|
July 14, 1995 |
EMERALD VALLEY ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 3, 1995 |
Emerald Valley Estates Ltd. Vs. Commissioner of Income-tax
|
November 3, 1995 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RMIT ALLOYS PVT LTD
|
June 13, 1995 |
EXECUTIVE ENGINEER KARNATAKA HOUSING BOARDDIVISION BELGAUM Vs. BABU KRISHNA WASKAR
|
December 7, 1995 |
F C S AMALNATHANS Vs. J S VICTOR BASCO
|
February 3, 1995 |
FARHATHUNNISSA Vs. RAHIMUNNISSA
|
February 20, 1995 |
FATHIMA UNNISSA Vs. STATE OF KARNATAKA
|
August 9, 1995 |
G K NARAYANA Vs. STATE OF KARNATAKA
|
November 7, 1995 |
G KUPPUSWAMY Vs. STATE OF KARNATAKA
|
September 12, 1995 |
G R LAKSHMAIAH Vs. SUPERINTENDENT ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BANGALORE CIRCLE BANGALORE
|
January 12, 1995 |
G S RAJASHEKAR Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
|
September 29, 1995 |
G SUBRAMANYA UDUPA Vs. D RAMAPPA
|
January 6, 1995 |
G T RAJU Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
November 10, 1995 |
GANGABOVI Vs. SHANKAR SEVA SAMITHI REGD TUMKUR
|
November 20, 1995 |
GANGADHARAPPA Vs. BASAVARAJ
|
March 16, 1995 |
GANGAMMA Vs. H B VEERANNA
|
January 5, 1995 |
GANGAMMA Vs. KRISHNAPPA
|
August 8, 1995 |
GAVIGOWDA Vs. KALEGOWDA
|
July 7, 1995 |
GEIMINY STEEL TUBES LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
April 3, 1995 |
GENERAL MANAGER WHEEL AND AXLE PLANT YELAHANKA BANGALORE Vs. STATE OF KARNATAKA
|
September 18, 1995 |
GIRIDHARI BALARAM RADHAKRISHNANI Vs. MAHISA ELECTRONICS BOMBAY
|
July 12, 1995 |
GOD GRANITES Vs. UNDER SECRETARY CENTRAL BOARD OF DIRECT TAXES
|
September 11, 1995 |
GODREJ K DIVECHA Vs. CORPORATION OF THE CITY OF BANGALORE
|
August 5, 1995 |
GOKAK MILLS Vs. STATE OF KARNATAKA
|
April 19, 1995 |
GOPAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI
|
November 22, 1995 |
GOPALAKRISHNA Vs. KARNATAKA SOAPS AND DETERGENTS LTD
|
June 16, 1995 |
GOPALAKRISHNA HOLLA Vs. NARASIMHA BHAT
|
September 29, 1995 |
GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF KARNATAKA
|
December 15, 1995 |
GULABI POOJARTHI Vs. SHOBHA
|
July 17, 1995 |
GUNDALIBASAVANYAPPA Vs. G S BASAVARAJA
|
April 4, 1995 |
GUNDAPPA Vs. DIVISIONAL COMMISSIONER GULBARGA DIVISION GULBARGA
|
February 10, 1995 |
GUNDU RAO Vs. GURRAJACHAR
|
September 29, 1995 |
GURUMURTHY REDDY Vs. A K N NAYAK
|
November 29, 1995 |
GURUPADAPPA Vs. STATE OF KARNATAKA
|
November 15, 1995 |
GURURAJA STORES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN
|
December 18, 1995 |
H BASHA Vs. URDU PRIMARY SCHOOL
|
January 27, 1995 |
H G MADAIAH Vs. N C SATYAJI RAO
|
October 13, 1995 |
H G VAJRA SHREE Vs. STATE OF KARNATAKA
|
April 6, 1995 |
H J GURNATH DR Vs. CHAIRMAN AND THE DISCIPLINARY AUTHORITY CAUVERY GRAMEENA BANK MYSORE AND
|
June 29, 1995 |
H JAYALAXMI Vs. UDUPI TOWN MUNICIPAL COUNCIL UDUPI
|
October 19, 1995 |
H NAGARAJ Vs. GULBARGA UNIVERSITY
|
November 16, 1995 |
H PARAMESHWARAPPA Vs. STATE OF KARNATAKA
|
September 26, 1995 |
H R NAGENDRA RAO Vs. INDIAN BANK MADRAS
|
August 16, 1995 |
H S NANJUNDAPPA Vs. C V SHASHIDHARA MURTHY
|
August 11, 1995 |
H THIRTHAPPA Vs. M MURAGENDRAPPA
|
July 28, 1995 |
H.J. Gurunath Vs. Cauvery Grameena Bank, Mysore and another
|
June 29, 1995 |
HAJIRA TARANNUM Vs. COMMON ENTRANCE TEST CELL GOVT OF KARNATAKA
|
October 30, 1995 |
HAKIM AND SONS Vs. COMMERCIAL TAX OFFICER XV CIRCLE BANGALORE
|
October 18, 1995 |
HANAMANTH RAMANNA ALIAS RAMACHANDRA Vs. STATE OF KARNATAKA
|
June 30, 1995 |
HANUMAKKA Vs. STATE OF KARNATAKA
|
January 3, 1995 |
HANUMANNA Vs. MACHAPPA
|
November 27, 1995 |
HANUMANTAPPA DYAMAPPA JADAR Vs. MALLAVVA
|
December 13, 1995 |
HANUMANTHAPPA SANNAPPA MYADENERI Vs. STATE OF KARNATAKA
|
March 27, 1995 |
HANUMAPPA BHIMAPPA KOUJAGERI Vs. BHIMAPPA SANGAPPA ASARI
|
July 12, 1995 |
HANUMAPPA SAWKAR Vs. ASSISTANT COMMISSIONER
|
February 2, 1995 |
HARABAILU KARIAPPA Vs. STATE OF KARNATAKA
|
August 1, 1995 |
HINDUSTAN AERONAUTICS LIMITED BANGALORE Vs. S ALFRED SLIM
|
July 24, 1995 |
HOME SCHOOL Vs. MUNEERA BASHA
|
April 18, 1995 |
HUBLI OPTICALS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE HUBLI
|
August 24, 1995 |
HUCHARAYA SWAMY Vs. CANARA BANK HEAD OFFICE BANGALORE
|
November 14, 1995 |
HULEPPA BALAPPA KAROSHI Vs. SUB REGISTRAR CHIKODI
|
October 30, 1995 |
HUTCHEGOWDA Vs. JAYAMMA
|
September 5, 1995 |
IMTIAZ AHMED Vs. TAHA EXPORTS BANGALORE
|
September 29, 1995 |
INDIAN ALUMINIUM CO LTD Vs. STATE OF KARNATAKA
|
October 12, 1995 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
|
November 23, 1995 |
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. GANGA PHOSPHORS AND CHEMICALS LIMITED
|
June 23, 1995 |
IRANAGOUDA BASANAGOUDA BIRADAR Vs. BASANAGOUDA VEERANAGOUDA BIRADAR
|
December 1, 1995 |
IRANGOUDA Vs. STATE OF KARNATAKA
|
July 26, 1995 |
IRAPPA Vs. MANAGEMENT OF KARNATAKA STATE
|
April 6, 1995 |
IRAPPA BASAPPA KUDACHI Vs. STATE OF KARNATAKA
|
July 25, 1995 |
IRAWWA Vs. KRISHNAJI VENKATESH NAIK DEAD
|
September 1, 1995 |
J ALEXANDER I A S MAJOR Vs. STATE OF KARNATAKA
|
August 18, 1995 |
J C RUDRASHARMA Vs. H K SUBRAMANYAM
|
November 16, 1995 |
J M SOHANLAL Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
|
September 29, 1995 |
JACOB LAZARUS CHELLY Vs. DOKKA SAMUEL
|
June 30, 1995 |
JADE BASAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITIONOFFICER HOSPET BELLARY DISTRICT
|
March 20, 1995 |
JAIN INDUSTRIAL CORPORATION Vs. COMMERCIAL TAX OFFICER
|
September 6, 1995 |
JAISHRI Vs. MARUTHI
|
July 13, 1995 |
JAMALKHAN Vs. MUJAHID AHAMED
|
November 29, 1995 |
JANA BAI Vs. DEPUTY COMMISSIONER
|
November 2, 1995 |
JAYAMMA Vs. GENERAL MANAGER PERSONNEL KARNATAKA SILKINDUSTRIES CORPORATION LIMITED
|
August 30, 1995 |
JAYANTHAL SAMPATHRAJ JAIN Vs. D NOOR MOHAMED
|
September 8, 1995 |
JAYATHIRTH RAMACHARYA GUDI Vs. BINDUMADHAVACHARAYA SRINIVASACHARAYA GUDI
|
November 8, 1995 |
JEVGRA MOOLYA Vs. BALAKRISHNA ALIAS SUBRAMANYA BHAT
|
March 14, 1995 |
JNANACHANDRA KULOOR Vs. SEETHU HENGSU
|
August 17, 1995 |
JOGI K VARGHESE Vs. STATE OF KARNATAKA
|
December 12, 1995 |
JOGY AUGUSTINE Vs. BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE
|
November 24, 1995 |
JOINT R.T.O ALWAYE Vs. JOSHI
|
December 21, 1995 |
JTTENDRA KUMAR YADAV Vs. UNION OF INDIA
|
November 20, 1995 |
JYOTHI HOME INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
|
June 1, 1995 |
JYOTI HOME INDUSTRIES CHANNAPATNA Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT BANGALORE
|
June 1, 1995 |
K C RAJU REDDY Vs. COMMISSIONER BANGALORE DEVELOPMENTAUTHORITY BANGALORE KARNATAKA REGULARISATION OF UNAUTHORISED
|
February 8, 1995 |
K G HANUMANTHA RAJU Vs. STATE OF KARNATAKA
|
August 3, 1995 |
K H SRINIVASA Vs. K S ESHWARAPPA
|
November 27, 1995 |
K HARISH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES G K V K CAMPUS BANGALORE
|
August 25, 1995 |
K KRISHNACHARI Vs. MALATHI
|
November 14, 1995 |
K M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
|
December 14, 1995 |
K N SURYANARAYANA SETTY Vs. K SATTARKHAN
|
January 5, 1995 |
K P HANUMANTHA GOWDA Vs. DEVARAJU
|
May 31, 1995 |
K P MONNAPPA Vs. SECRETARY GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
|
January 25, 1995 |
K R KRISHNAN NAIR Vs. KARNATAKA STATE FINANCIAL CORPORATION LIMITED
|
December 7, 1995 |
K R LAKSHMAN Vs. STATE OF KARNATAKA
|
April 4, 1995 |
K R SHASHIDARA K A S AND Vs. SHIVARAM PUTTARAYA
|
November 14, 1995 |
K RATNAVATHIAMMA Vs. P PRABHAKAR RAI
|
June 15, 1995 |
K S NAGARATNAMMA Vs. B H RANGE GOWDA
|
April 3, 1995 |
K S NARAYANA SHETTY Vs. K R RADHAKRISHNA SHETTY
|
June 23, 1995 |
K S PRABHAKAR K A S Vs. BHANDRA SHAHAKARI SAKKARE KARKHANE NIYAMIT
|
February 3, 1995 |
K S SHIVANNA Vs. J C RAJASEKHARAIAH
|
February 22, 1995 |
K SHIVARAM XHI ADDITIONAL JUDGE COURT OF SMALLCAUSES MAYO HALL UNIT BANGALORE Vs. VIMALA
|
August 25, 1995 |
K SRINIVAS Vs. STATE OF KARNATAKA
|
April 7, 1995 |
K SUBBA RAO Vs. LAXMINARAYANA COMPLEX
|
October 13, 1995 |
K SURAPPA Vs. V VENKATESHA REDDY
|
November 17, 1995 |
K V GOPALAKRISHNA BHAT Vs. CHAIRMAN COFFEE BOARD BANGALORE
|
August 22, 1995 |
K V SHETTY COMPANY Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
|
January 3, 1995 |
K VENKATARAMAIAH SETTY Vs. H PUTTANNA
|
November 7, 1995 |
KAJAL KUMAR DAS Vs. KUDREMUKH IRONORE COMPANY LIMITED BANGALORE
|
September 8, 1995 |
KAMMALAPATI BRAHMARAO Vs. GULBARGA UNIVERSITY
|
February 8, 1995 |
KANCHANAGANGA CHEMICAL INDUSTRIES PREMIER STUDIO COMPLEX MYSORE Vs. MYSORE CHIPBOARDS LTD
|
March 16, 1995 |
KANTHILAL D GANDHI Vs. K PEDDARANGAPPA
|
December 13, 1995 |
KAPOORCHAND Vs. SHANTHABAI SINDIA
|
July 24, 1995 |
KARAKAPPA Vs. RENUKA
|
March 10, 1995 |
KARIGOWDA Vs. SAFDAR ALI
|
June 26, 1995 |
KARIGOWDA Vs. NINGEGOWDA
|
September 1, 1995 |
KARNATAKA BALL BEARING CORPN LTD Vs. DOLPHINE FISHERIES AND TRADING PVT LTD
|
March 10, 1995 |
KARNATAKA F I D CORPN LTD Vs. STATE
|
February 9, 1995 |
KARNATAKA INDUSTRIAL CO OP BANK LTD Vs. G P GOPAL
|
July 26, 1995 |
KARNATAKA STATE GOVERNMENT DAILY WAGES EMPLOYEES FEDERATION REGD HUBLI Vs. STATE OF KARNATAKA
|
July 21, 1995 |
KARNATAKA STATE JUNIOR DOCTORS ASSOCIATION Vs. POST GRADUATE SELECTION COMMITTEE IN KARNATAKA BANGALORE
|
June 14, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN DSOUZA
|
March 10, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PAULI GOVIS
|
August 16, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ANANTHARAM SINGH
|
September 27, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
November 30, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. N H THIPPE SWAMY
|
June 5, 1995 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B M PAUL
|
August 4, 1995 |
KARNATAKA STATE SCHEDULED CASTES ANDSCHEDULED TRIBES PRIMARY SCHOOL TEACHERS ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA
|
November 23, 1995 |
KARNATAKA THEATRES LTD Vs. S VENKATESAN
|
March 20, 1995 |
KARNATAKA WAKF BOARD Vs. STATE OF KARNATAKA
|
March 10, 1995 |
KARNATAKA WINE MERCHANTSASSOCIATION REGD BANGALORE Vs. STATE OF KARNATAKA
|
July 27, 1995 |
KATAGIHALLI ANANDAPPA Vs. STATE OF KARNATAKA
|
February 2, 1995 |
KAVITHA SALES CORPORATION Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
December 22, 1995 |
KHATHIZA Vs. DISTRICT MAGISTRATE DAKSHINA KANNADA MANGALORE
|
September 29, 1995 |
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. AGRL ITO
|
September 13, 1995 |
KRISHNA BHAT Vs. SRIMATHI
|
January 24, 1995 |
KRISHNAMURTHY Vs. NANJAMMA
|
July 28, 1995 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
September 15, 1995 |
KUMAR IQBAL Vs. REHMAN KHAN H
|
October 31, 1995 |
L N PRAKASH Vs. UNITED INDIA INSURANCE COMPANY
|
March 21, 1995 |
L SHREEDEVI MINORS Vs. STATE OF KARNATAKA
|
September 27, 1995 |
LAKSHMAIAH Vs. SUPERINTENDING ENGINEER ELECL KEB
|
January 12, 1995 |
LAKSHMAMMA Vs. SOMBEGOWDA
|
March 7, 1995 |
LAKSHMEGOWDA ALIAS DODDA THAMMEGOWDA Vs. KARNATAKA APPELLATE TRIBUNAL
|
November 2, 1995 |
LAKSHMIPATHI Vs. KARNATAKA LEGAL AID BOARD
|
June 15, 1995 |
LALITABAI Vs. STATE OF KARNATAKA
|
November 29, 1995 |
LALITHADRI COFFEE ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 24, 1995 |
LALITHAMMA Vs. STATE OF KARNATAKA
|
September 29, 1995 |
LEELAMMA Vs. GOVINDAPPA
|
August 4, 1995 |
LINGACHARI Vs. B KRISHNAPPA
|
January 18, 1995 |
LITTLE KINGDOM Vs. PUTTANNA MANDAL
|
November 9, 1995 |
LOKESHAPPA Vs. BASAMMA AND ORS.
|
August 1, 1995 |
M ABBAS DAKSHINA KANNADA Vs. STATE OF KARNATAKA DAKSHINA KANNADA
|
September 5, 1995 |
M B Vs. MANAGING DIRECTOR KSRTC
|
August 16, 1995 |
M C NARASEGOWDA Vs. ASSISTANT COMMISSIONER MADHUGIRI SUB DIVISION MADHUGIRI TUMKUR DISTRICT
|
August 8, 1995 |
M CHANDRASHEKARAIAH Vs. STATE OF KARNATAKA
|
July 14, 1995 |
M D NANAIAH Vs. K NAGARAJU
|
April 17, 1995 |
M G GOPINATH Vs. S R RANKA
|
February 16, 1995 |
M H CHANNABASAPPA Vs. SPECIAL TAHSILDAR FOR LAND REFORMS SAGAR
|
June 19, 1995 |
M H RAMAKRISHNA Vs. SPECIAL LAND ACQUISITION OFFICER NAGAMANGALA MANDYA DISTRICT
|
July 18, 1995 |
M L THUKRAL Vs. KRONE COMMUNICATION LIMITED BANGALORE
|
February 17, 1995 |
M P RAMACHANDRACHAR Vs. COMMISSIONER MYSORE CITY CORPORATION MYSORE
|
September 1, 1995 |
M RAJASEKHARAIAH Vs. STATE OF KARNATAKA
|
October 19, 1995 |
M RAMAIAH Vs. STATE OF KARNATAKA
|
January 3, 1995 |
M RAMAKRISHNA Vs. MANAGEMENT OF BHARAT ELECTRONICS LIMITED BANGALORE
|
January 19, 1995 |
M S PALAKSHA Vs. UNION OF INDIA
|
August 16, 1995 |
M S PRITHVIRAJ Vs. MUKESH REDDY
|
October 11, 1995 |
M V MAHESH Vs. STATE OF KARNATAKA
|
July 14, 1995 |
M V SHETTY MEMORIAL TRUST REGISTERED MANGALORE Vs. STATE OF KARNATAKA
|
July 14, 1995 |
M VENKATARAMAIAH Vs. CHIEF ELECTION COMMISSIONER BANGALORE
|
March 24, 1995 |
MADARBI Vs. MULLA SAB MARDAN SAB
|
November 30, 1995 |
MADDUVEERANAIKA AND ORS. Vs. NANJUNDAOH AND ORS.
|
September 13, 1995 |
MAHABIR ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 22, 1995 |
MAHADEVAIAH Vs. STATE OF KARNATAKA
|
August 25, 1995 |
MAHADEVAPPA Vs. STATE OF KARNATAKA
|
January 4, 1995 |
MALLAIAH Vs. MALLIKARJUNA
|
November 6, 1995 |
MALLAPPA Vs. LAND TRIBUNAL NARGUND
|
November 2, 1995 |
MALLIKARJUN CO OPERATIVE HOUSINGSOCIETY LIMITED HUBLI Vs. STATE OF KARNATAKA
|
July 5, 1995 |
MALLIKARJUN TRADERS SINDHANUR Vs. B PANDURANG SETTY
|
December 1, 1995 |
MALLIKARJUNAGOUDA Vs. PRINCIPAL MUNSIFF HUBLI
|
July 12, 1995 |
MANAGEMENT OF KALPANA THEATRE Vs. B S RAVISHANKAR MAJOR
|
March 1, 1995 |
MANAGEMENT OF SAMYUKTHA KARNATAKA LOKASHIKSHANA TRUST BANGALORE Vs. T S RANGANNA
|
March 28, 1995 |
MANIPAL INDUSTRIES LIMITED Vs. FERTILISER CORPORATION OF INDIA LIMITED
|
March 20, 1995 |
MANISH PLASTICS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
|
February 24, 1995 |
MANJANNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
September 27, 1995 |
MANJUNATH KASHI KUMTAKAR Vs. JAINABI KOM SAYYED IDRUS KHAZI
|
February 10, 1995 |
MANJUNATHA ROLLER FLOUR MILLS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
July 26, 1995 |
MANMATHA RAO Vs. M K AHUJA
|
July 17, 1995 |
MANUWEB INTERNATIONAL LIMITED Vs. APPROPRIATE AUTHORITY
|
October 31, 1995 |
MARIYAMMA ALIAS SHEKAMMA Vs. ERAMMA
|
January 23, 1995 |
MARS CONSTRUCTIONS BANGALORE Vs. KARNATAKA BANK LIMITED BANGALORE
|
July 7, 1995 |
MASCOT AGRO CHEMICALS P LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CUSTOMS CUSTOMS DIVISION VASANTHNAGAR BANGALORE
|
December 22, 1995 |
MASTER STRIPS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
February 23, 1995 |
MEENAKSHAMMA Vs. HANUMANTHAPPA
|
March 27, 1995 |
MELAGIRIYAPPA Vs. TUMALAPPA
|
October 18, 1995 |
MOHAMED IMMAM HUSSAIN Vs. STATE OF KARNATAKA
|
September 18, 1995 |
MOHAMMAD AJMAL MAJOR Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
|
December 12, 1995 |
MOHAMMAD RAZA ALI Vs. ZAREEN TAJ BEGUM
|
November 21, 1995 |
MOHAMMED ABDUL AZIZ AND OTHERS Vs. K. JAFFAR HUSSAIN
|
October 30, 1995 |
Mohammed Ajmal (Major) Vs. The Assistant Director Enforcement Directorate and others
|
December 12, 1995 |
MOHAMMED AJMAL MAJOR Vs. ASSISTANT DIRECTOR
|
December 12, 1995 |
MOHAMMED JAHIR Vs. NAZRATH FATIMA
|
July 4, 1995 |
MUDDARANGAPPA Vs. GANGAMMA
|
July 13, 1995 |
MUMTAZ Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
August 1, 1995 |
MUNIMASTHAIAH Vs. STATE OF KARNATAKA
|
June 22, 1995 |
MUNISWAMY REDDY NINGAMMA TRUST Vs. STATE OF KARNATAKA
|
November 9, 1995 |
MURALIDHAR K ALIAS MURALIDHAR KARAMBALLI Vs. STATE OF KARNATAKA
|
October 19, 1995 |
MYPOWER MAZDOOR WELFARE UNION Vs. SECRETARY AND COMMISSIONER SOCIAL WELFARE ANDLABOUR DEPARTMENT GOVERNMENT OF KARNATAKA BANGALORE
|
August 3, 1995 |
MYSORE THERMO ELECTRIC (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1995 |
MYSORE THERMO ELECTRIC PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1995 |
N G E F LIMITED Vs. ASSISTANT COLLECTOR OF C EX BANGALORE
|
November 21, 1995 |
N G VASU Vs. K G RAJASHEKARAIAH
|
November 13, 1995 |
N KRISHNA DEVARAYA Vs. UNION OF INDIA
|
August 16, 1995 |
N M VENKATA REDDY Vs. UNION OF INDIA
|
December 13, 1995 |
N M VISWANATH Vs. B V NANJUNDAPPA
|
October 27, 1995 |
N MALLIKARJUNA SWAMY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES DHARWAD
|
February 8, 1995 |
N P AMRUTESH Vs. STATE
|
February 22, 1995 |
N RAJENDRA PRASAD BHAT Vs. STATE OF KARNATAKA
|
August 7, 1995 |
N RAMADEVI Vs. GURURAJA ASSOCIATION OF SRI RAGHAVENDRASWAMY TEMPLE BASAVANAGUDI BANGALORE
|
December 1, 1995 |
N RAMESH Vs. DISTRICT MAGISTRATE BANGALORE DISTRICT URBAN
|
January 17, 1995 |
N S RAMA RAO Vs. REGIONAL TRANSPORT AUTHORITY SHIMOGA
|
September 4, 1995 |
N SHIVALINGAIAH Vs. KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED BANGALORE
|
July 10, 1995 |
N SREEKANTAIAH ALIAS M N SREEKANTAIAH Vs. M N MALLIKARJUNAIAH
|
April 10, 1995 |
NAGAPPA Vs. GENERAL MANAGER KSRTC
|
September 27, 1995 |
NAGAPPA Vs. LEELAVATI
|
December 12, 1995 |
NAGARAJ Vs. KALLURAMMA
|
March 5, 1995 |
NAGARAJ ALIAS KUMAR ALIAS ANAND ALIAS SELVAM Vs. STATE OF KARNATAKA
|
September 18, 1995 |
NAGENDRA SIMHA M B AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1995 |
NAINAPPA SETTY PALYA BANE COLONY SOCIETY WILSON GARDEN BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY
|
December 19, 1995 |
NALINA Vs. M D KARNATAKA GOVERNMENT INSURANCE DEPARTMENT
|
September 21, 1995 |
NANJAMMA Vs. DODDAMUNIREDDY
|
December 12, 1995 |
NARASAMMA Vs. ARJUN M MENDA
|
July 3, 1995 |
NARAYAN NILAKANTASA BHUTE Vs. LAXMAN CHINNUSA MEIIARAWADE
|
June 29, 1995 |
NARAYAN PUNNAPPA KHILARE Vs. SRIPAD GANGADHAR SABANNAVAR
|
January 19, 1995 |
NARAYANAPPA Vs. STATE OF KARNATAKA
|
November 16, 1995 |
NATIONAL INSURANCE CO LTD Vs. LEELAVATHI
|
September 12, 1995 |
National Insurance Co. Ltd. Vs. Tarabai
|
June 21, 1995 |
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. LEELAVATHI
|
September 21, 1995 |
NATIONAL INSURANCE COMPANY LIMITED KARWAR Vs. TARABAI
|
June 21, 1995 |
NEELAGANGAWA Vs. NINGANA GOWDA
|
September 18, 1995 |
NEELAKANTAPPA VISHWANATHAPPA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN DAVANAGERE DIVISION
|
December 19, 1995 |
NEELAMANAVAR NAGAMMA Vs. NEELAGALLU VEERANNA DEAD
|
August 22, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. K RAJANNA
|
August 16, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. RAVINDRA NAIR
|
February 15, 1995 |
New India Assurance Co. Ltd. and others Vs. Nagarathna and others
|
August 24, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K RAVINDRA NAIR
|
February 15, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAGARATHNA
|
August 24, 1995 |
NINGAPPALAMANI Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE YELAHANKA BANGALORE
|
October 12, 1995 |
ORIENTAL INSURANCE CO LTD Vs. SHANTHI
|
September 29, 1995 |
ORIENTAL INSURANCE CO LTD Vs. SAVITHA
|
February 6, 1995 |
ORIENTAL INSURANCE CO LTD Vs. TAJUDDIN ABDUL RAHIM KARANCHE
|
January 31, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAMMED HANEEF
|
February 24, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KASHIM
|
November 21, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. S SAVTTHA
|
February 6, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. TAJUDDIN ABDUL RAHIM
|
March 28, 1995 |
P K RANGAPPA Vs. K RAMACHANDRA MURTHY
|
November 29, 1995 |
P M MAHESHWARAIAH & ANR Vs. SRIDHARA & ANR
|
October 31, 1995 |
P MALLAIAH Vs. K P MALUKARJUNA
|
November 6, 1995 |
P N BHADRA Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
|
November 21, 1995 |
P N PARTHASARTHY Vs. G K SRINIVASA RAO
|
February 24, 1995 |
P N SHETTY Vs. INDIAN TELEPHONE INDUSTRIES LTD
|
October 27, 1995 |
P R CHINDAK Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMINISTRATION BELGAUM DIVISION
|
December 19, 1995 |
P RANGARAJ Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER NORTH RANGE BANGALORE
|
March 7, 1995 |
P SHASHIKALA Vs. DIRECTOR MEDICAL EDUCATION BANGALORE
|
November 16, 1995 |
P SURENDRA Vs. HUMMEERA BANU
|
July 20, 1995 |
P. SHAKAR BHAT AND ORS. Vs. P. SUBRAMANYA BHAT
|
September 8, 1995 |
PADMA BAI Vs. ANASUYA R KABADY
|
October 17, 1995 |
PADUBIDARI VYAVASAYA SEVA SAHAKARA SANGH NIYAMITHA Vs. STATE OF KARNATAKA
|
July 25, 1995 |
PADUTHOTA RAMACHANDRA Vs. UNION OF INDIA
|
September 13, 1995 |
PAMMA DEVADTHI Vs. LAND TRIBUNAL KUNDAPURA
|
January 19, 1995 |
PANCHAPPA SIDDARAMAPPA KALBURJI Vs. JOINT REGISTRAR OF CO OP SOC BELGAUM
|
August 16, 1995 |
PANDIT RAMACHANDRA HARIHAR Vs. STATE OF KARNATAKA
|
March 27, 1995 |
PANDURANG GURUNATH KULKARNI Vs. RUKMINIBAI
|
December 1, 1995 |
PARAMESHWARAPPA Vs. STATE OF KARNATAKA
|
September 25, 1995 |
PARASJAEN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER NORTH RANGE BANGALORE
|
October 17, 1995 |
PARVATHAMMA Vs. CHIEF SEC RETARY
|
July 14, 1995 |
PAYAFPA JAKKAPPA WAGHE Vs. JAYAPAL SHRIPAL BADANEKAI
|
March 16, 1995 |
PEPSICO RESTAURANTS INTERNATIONAL INDIA PRIVATE LIMITED NEW DELHI Vs. CORPORATION OF CITY OF BANGALORE
|
November 17, 1995 |
PRASAD NOVELTIES Vs. STATE
|
September 29, 1995 |
PRATHIMA S BHAT Vs. UPPINANGADI GRAMA PANCHAYATH UPPINANGADI PUTTUR TALUK D K
|
July 14, 1995 |
PREM MCE MILL MANVI RAICHUR DISTRICT Vs. STATE OF KARNATAKA
|
February 24, 1995 |
Prof. P.N. Shetty Vs. Indian Telephone Industries Ltd. and others
|
October 27, 1995 |
PUTTEGOWDA ALIAS AJJEGOWDA Vs. RAMEGOWDA
|
June 22, 1995 |
R JAGADEESH KUMAR Vs. P SRINIVASAN
|
March 6, 1995 |
R JAGANNATHA Vs. P S SRIDHARA MURTHY
|
July 20, 1995 |
R KUMAR Vs. VINOD K CHAWLA
|
January 18, 1995 |
R MURALIDHARAN Vs. DIRECTOR NATIONAL LAW SCHOOL OF INDIAUNIVERSITY BANGALORE
|
February 8, 1995 |
R NARAYANAPPA Vs. N NAGAPPA
|
June 22, 1995 |
R PATRIGOWDA Vs. STATE
|
January 11, 1995 |
R S SHYAMALA Vs. G RAJASEKHAR
|
February 22, 1995 |
RADHAKRISHNA Vs. MYSORE SUGAR COMPANY LTD
|
January 16, 1995 |
RADHAMMA Vs. LAKSHMAMMA K MURTHY
|
June 28, 1995 |
RAGHAVENDRA GUPTA Vs. N. NARASIMHAN AND ORS.
|
October 31, 1995 |
RAGHAVENDRA RANGA PAI Vs. K VISHWANATH PAI
|
August 4, 1995 |
RAJAGOPALAIAH Vs. CHIEF OFFICER
|
July 21, 1995 |
RAJASEKHAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 29, 1995 |
RAJU Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL
|
November 27, 1995 |
RAMACHANDRA Vs. RENT AND ACCOMMODATION CONTROLLER
|
April 4, 1995 |
RAMACHANDRA Vs. SUNDARAM SETTY
|
January 5, 1995 |
RAMAIAH Vs. STATE OF KARNATAKA
|
July 4, 1995 |
RAMAKRISHNA DONGERSA Vs. DILIP KRISHNAJI TILVE
|
October 31, 1995 |
RAMESH Vs. STATE OF KARNATAKA
|
August 2, 1995 |
RAMESH GOVIND KULKARNI Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
|
July 5, 1995 |
RAMU Vs. PAPAIAH
|
July 31, 1995 |
RANGA ENTERPRISES Vs. RAINBOW COSMETICS PRIVATE LIMITED
|
January 5, 1995 |
RANGADAS NAIK Vs. STATE OF KARNATAKA
|
August 16, 1995 |
RANGANATHA ALIAS RANGAIAH Vs. JAYAMMA
|
December 11, 1995 |
RANGANNA Vs. CHIKKANNA
|
October 11, 1995 |
RANGAPPA Vs. KRISHNAMURTHY
|
January 9, 1995 |
RANJIT COMMERCIAL ENTERPRISES Vs. P R ASHOKANAND S O LATE P RAMACHANDRA RAO
|
February 3, 1995 |
RANJIT COMMERCIAL ENTERPRISES (P) LTD. Vs. P.R. ASHOKA NAND
|
February 23, 1995 |
RASHTROTTHANA PARISHAT BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
|
January 17, 1995 |
RASOOLKHAN ALLABAKSHA URF BAKSHAKHANJAMKHANWALE Vs. VAJEERKHAN
|
September 12, 1995 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. MANAGEMENT OF THERMIT ALLOYS PRIVATELIMITED SHIMOGA
|
June 13, 1995 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MANJOG HOME AND ORGANISATION
|
July 31, 1995 |
REV A PRABHUCHAND Vs. YESURATHNA
|
December 6, 1995 |
REVANASIDDAPPA JEWARGI Vs. MALKAJAPPA
|
March 2, 1995 |
ROSHANLAL AGARWAL Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS BANGALORE
|
April 7, 1995 |
ROSHANLAL AGARWAL Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS
|
August 7, 1995 |
RUDRAPPA Vs. SPECIAL DEPUTY COMMISSIONER SHIMOGA
|
November 8, 1995 |
S A JALALUDDIN Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 26, 1995 |
S G GUNDEGOWDA ALIAS MOGANNA Vs. STATE
|
August 31, 1995 |
S G NAGARAJU Vs. STATE OF KARNATAKA
|
August 23, 1995 |
S MADAIAH Vs. SIDDANAIKA
|
August 31, 1995 |
S NAGARAJ Vs. KALLURAMMA
|
April 5, 1995 |
S R SUBRAMANYA Vs. CHAIRMAN AND MANAGING DIRECTOR REVIEWINGAUTHORITY INDIAN BANK MADRAS
|
August 16, 1995 |
S RAMAIAH Vs. H K LAKSHMANA GOWDA
|
September 18, 1995 |
S RAMANATHA GUPTHA Vs. S VENKATACHALAPATHY
|
February 22, 1995 |
S S DARSHAN Vs. STATE OF KARNATAKA
|
July 14, 1995 |
S T CHOWDAIAH Vs. NAGARAJ
|
January 16, 1995 |
S.T. CHOWDAIAH Vs. NAGARAJ
|
August 29, 1995 |
SADBANNA Vs. ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER GULBARGA
|
January 11, 1995 |
SAJID Vs. STATE OF KARNATAKA
|
August 21, 1995 |
SAMIULLA SHARIFF Vs. KHIZER AHAMED
|
July 18, 1995 |
SAMUAL Vs. STATE OF KARNATAKA
|
August 9, 1995 |
SANDUR NOORSAB Vs. H ABDUL BASITH SAB
|
July 14, 1995 |
SANGHVI Vs. STATE OF KARNATAKA
|
December 19, 1995 |
SANGOPANTHA TRAYMBAKRO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER UPPARKRISHNA PROJECT BHIMARAYANAGUDI RAMPUR BIJAPURDISTRICT
|
January 10, 1995 |
SANJEEVA Vs. SMT. PADMA W/O LATE SOMAPPA MAILY AND OTHERS
|
March 29, 1995 |
SANNA PEERASABI Vs. P PEERASABI
|
October 30, 1995 |
SAPATHAGIRI ENTERPRISES Vs. STATE OF KARNATAKA
|
December 6, 1995 |
SAVITHRAMMA Vs. H GURAPPA REDDY
|
July 31, 1995 |
SECRETARY BANGALORE TURF CLUB BANGALORE Vs. PRAKASH SRIVATSAVA
|
March 13, 1995 |
SEETHARAM Vs. REGIONAL TRANSPORT AUTHORITY
|
March 15, 1995 |
SHAAN HOTEL PRIVATE LIMITED UDUPI Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK H O MANIPAL
|
October 19, 1995 |
SHANAZ BEGUM Vs. REHANA BEGUM
|
November 8, 1995 |
SHANIDEVARA SEVA MANDALI BANGALORE Vs. COMMISSIONER BANGALORE CITY CORPORATION BANGALORE
|
July 5, 1995 |
SHANKAR Vs. KARNATAKA LAND ARMY CORPORATION LIMITED CHINNASWAMY STADIUM BANGALORE
|
November 17, 1995 |
SHANKAR HANAMANT KARANING Vs. STATE OF KARNATAKA
|
October 31, 1995 |
SHANKARAWWA Vs. DEVENDRAPPA
|
August 11, 1995 |
SHANKUNTALA BHAT Vs. AJIT KUMAR
|
January 30, 1995 |
SHANTHABAI Vs. SHEKAPPA
|
January 13, 1995 |
SHARADA BAI Vs. MANAGING DIRECTOR KSRTC
|
February 16, 1995 |
SHARADAMMA Vs. N BASAPPA
|
July 10, 1995 |
SHARANA GOWDA Vs. NARAYANA
|
July 25, 1995 |
SHESHAGIRI Vs. BELGAUM DISTRICT CO OPERATIVE BANK LIMITED BELGAUM
|
April 18, 1995 |
SHETTY LEASING INDIA LTD Vs. UNION OF INDIA
|
November 21, 1995 |
SHIBU CHAKRABORTY Vs. ARTATI PODDAR
|
August 28, 1995 |
SHIV MACHINE TOOLS Vs. CANARA BANK
|
September 28, 1995 |
SHIVABAI Vs. STATE OF KARNATAKA
|
August 9, 1995 |
SHIVAJI EDUCATION SOCIETY KARWAR U K DISTRICT Vs. COMMISSIONER OF PUBLIC INSTRUCTIONS BANGALORE
|
November 27, 1995 |
SHIVANAGAPPA Vs. LAND TRIBUNAL GANGAVATHI
|
November 2, 1995 |
SHIVAPPA Vs. KERIYAMMA
|
June 28, 1995 |
SHRIMANTHRAO Vs. SHAMRAO
|
September 4, 1995 |
SHRIPAD NARAYAN HEGDE Vs. STATE OF KARNATAKA
|
August 24, 1995 |
SHYAMSUNDER D CHUGH Vs. RAM NARAYAN V
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May 31, 1995 |
SIDDAIAH Vs. CHANNAPPA
|
April 7, 1995 |
SIIANKRAPPA Vs. STATE OF KARNATAKA
|
January 2, 1995 |
SIKHANDAR SAHEB Vs. HUSENA SAHEB
|
November 7, 1995 |
SITARAM Vs. ASSISTANT COMMISSIONER JAMAKHANDI
|
February 8, 1995 |
SMT. K. PREMA BAL Vs. SRI. M.K. SUDHAKARA SBDTTY AND ORS.
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July 27, 1995 |
SOFIA BEGUM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD ANDHRA PRADESH
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January 11, 1995 |
SPECIAL LAND ACQUISITION OFFICER Vs. RACHANNA
|
September 28, 1995 |
SPECIAL LAND ACQUISITION OFFICER FOR MINOR IRRIGATION PROJECT GULBARGA Vs. TUKKAREDDY
|
February 14, 1995 |
SPECIAL LAND ACQUISITION OFFICER KARANJA PROJECT BIDAR Vs. MALLEKARJUN
|
July 13, 1995 |
SPECIAL LAND ACQUISITION OFFICER M P III DHARWAD Vs. NANDA
|
November 21, 1995 |
SPECIAL LAND ACQUISITION OFFICER SAUNDATTI Vs. FAKIRAPPA YALLAPPA PUJARI
|
November 20, 1995 |
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BAGALKOT Vs. MALAKAJAYYA MALLAYYA
|
September 19, 1995 |
SREENIVASULU S Vs. LIC HOUSING FINANCE LTD
|
October 11, 1995 |
SRIKANTH Vs. CHIEF ENGINEER KARNATAKA ELECTRICITY BOARD BANGALORE
|
June 19, 1995 |
SRIPAL CHINCHAWADE Vs. ADAPPA BABU MOGADUM
|
March 17, 1995 |
STATE Vs. JATTAPPA
|
June 19, 1995 |
STATE Vs. GURUBASAPPA BASAPPA SAJ JAN
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September 25, 1995 |
STATE BANK OF MYSORE CHTTRADURGA Vs. R KESHAVAMURTHY NAIDU
|
June 21, 1995 |
STATE OF KADUGODI POLICE BANGALORE Vs. GULZAR KHAN
|
August 11, 1995 |
STATE OF KARNATAKA Vs. ROBERT DSILVA
|
July 28, 1995 |
STATE OF KARNATAKA Vs. UDAYAKUMAR
|
August 7, 1995 |
STATE OF KARNATAKA Vs. REVAPPA ALIAS MUDAKAPPA
|
June 26, 1995 |
STATE OF KARNATAKA Vs. NAGESH ALIAS RAMESH
|
June 8, 1995 |
STATE OF KARNATAKA Vs. SURENDRA ALIAS SONY ALIAS ANANTHA PADMANABHA BHAT
|
June 2, 1995 |
STATE OF KARNATAKA Vs. SHABUDDIN
|
March 20, 1995 |
STATE OF KARNATAKA Vs. NAGAPPA
|
March 17, 1995 |
STATE OF KARNATAKA Vs. MAHADEVA MACHIGANNA
|
March 13, 1995 |
STATE OF KARNATAKA Vs. HANUMANTHAPPA KARIYAPPA TALAWAR
|
March 9, 1995 |
STATE OF KARNATAKA Vs. K S MANJUNATHACHARI
|
February 14, 1995 |
STATE OF KARNATAKA Vs. SRIRIYAPPA ALIAS SREE RAM
|
February 22, 1995 |
STATE OF KARNATAKA Vs. NEELAKANTHA SAKREPPA SANKANNAVAR
|
January 6, 1995 |
STATE OF KARNATAKA Vs. MAHESHA
|
January 17, 1995 |
STATE OF KARNATAKA Vs. KARNATAKA APPELLATE TRIBUNAL
|
January 31, 1995 |
STATE OF KARNATAKA Vs. VIMALCHAND
|
September 28, 1995 |
STATE OF KARNATAKA Vs. MAHANTAPPA
|
September 14, 1995 |
STATE OF KARNATAKA Vs. ADIVEPPA NINGAPPAR ANEKKANAVAR
|
August 31, 1995 |
STATE OF KARNATAKA Vs. D S PRABHAKAR BHATTA
|
December 1, 1995 |
STATE OF KARNATAKA Vs. DIYANATH ALI KHAN
|
December 20, 1995 |
STATE OF KARNATAKA KANAKAGIRI P S Vs. DORAGAL KANAKAPPA
|
August 24, 1995 |
SUBBARAYADU Vs. RAMANNA
|
June 23, 1995 |
SUBHAN KHAN Vs. J H PATEL
|
July 24, 1995 |
SUBRAMANIM Vs. UNION OF INDIA
|
October 12, 1995 |
SUBRAMANYA SRI DEVARA BHANDRAM THOKUR Vs. T SRINIVASA RAO
|
November 27, 1995 |
SUDHA S ALVA Vs. SANJEEVI R SHETTY
|
April 7, 1995 |
SUJATHA Vs. INDIAN BANK SADASHIVANAGAR BRANCH BANGALORE
|
November 17, 1995 |
SULEMANJI SANIBHAI Vs. ABDE ALI
|
March 27, 1995 |
SUMANGALA Vs. STATE OF KARNATAKA
|
December 15, 1995 |
SUNDARAM INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA
|
September 28, 1995 |
Sundaram Industries Ltd. Vs. The Regional Provident Fund Commissioner (Karnataka)
|
September 28, 1995 |
SUNTTHA CHEMICALS PRIVATE LIMITED Vs. CANARA BANK
|
February 16, 1995 |
SUSHEELA B BHAKTA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
February 3, 1995 |
SUSHILA APPASAHEB MANGAJ Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI
|
March 13, 1995 |
SWATI JAIN Vs. UNIVERSITY OF MYSORE
|
November 24, 1995 |
SYED MUSTAPHA KAMAL PASHA Vs. H A RAMACHANDRA GOWDA
|
August 17, 1995 |
SYED SAJJAD PEER QUADRI Vs. KARNATAKA BOARD OF WAKFS BANGALOREAND
|
January 18, 1995 |
SYED TANVEER HUSSAIN Vs. STATE OF KARNATAKA
|
November 13, 1995 |
SYNDIC ATE BANE Vs. M T SETHUMADHAVAN
|
June 14, 1995 |
SYNDICATE BANK Vs. COMMERCIAL TAX OFFICER
|
January 18, 1995 |
T I MUDDUKRISHNA Vs. RUDRANAMMA
|
November 27, 1995 |
T J MARIYAPPA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA BANGALORE
|
March 17, 1995 |
T LAKSHMAIAH SETTY Vs. J A S COMBINE DEVELOPERS AND PROMOTERS
|
December 1, 1995 |
T M THIMME GOWDA Vs. ABBAS ALIBOHRA
|
March 30, 1995 |
T RAMACHANDRAIAH Vs. G NAGAPPA NAIDU
|
February 17, 1995 |
T RUDRAPPA Vs. GOWRAMMA
|
November 30, 1995 |
T. THIMMAIAH AND OTHERS Vs. J. VENKATACHALAMAIAH AND OTHERS
|
November 13, 1995 |
TAJAPPA VIRUPAXAPPA RITTI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
|
February 28, 1995 |
TALARI THIPPESWAMY Vs. K DODDAPPA
|
October 16, 1995 |
THIMMEGOWDA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
|
December 12, 1995 |
THIPPAIAH Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT CHITRADURGA KARNATAKA
|
December 18, 1995 |
THIPPANNA Vs. HANUMANTHA
|
February 22, 1995 |
THULAHALLIKOTRABASAPPA Vs. PUJARI RANGAPPA
|
August 23, 1995 |
TILAKRAJ BHAKTAVARMAL Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1995 |
TRIYAMBAK VENKATESH HEBSUR Vs. DHARMARADDI FAKIRADDI KHYADAD
|
March 27, 1995 |
TUKARAMSA KRISHNASA METRAN Vs. HUBLI
|
August 16, 1995 |
TULASAMMA Vs. M SRINIVASAN
|
March 8, 1995 |
U RAJENDRA BHAT Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA BANK CENTRAL OFFICE SULTAN BAZAAR HYDERABAD
|
November 2, 1995 |
UDAY SHIVANAND KOLVEKAR Vs. STATE OF KARNATAKA
|
April 20, 1995 |
UNION HOME PRODUCTS LIMITED Vs. UNION OF INDIA
|
February 24, 1995 |
UNION OF INDIA Vs. PROPERTY AND FINANCE PRIVATE LIMITED
|
August 9, 1995 |
UNION OF INDIA Vs. STATE OF KARNATAKA
|
August 30, 1995 |
UNION OF INDIA Vs. VIKRANT TYRES LTD
|
September 19, 1995 |
UNION OF INDIA, REP. BY ITS SECRETARY Vs. STATE OF KARNATAKA AND OTHERS, ETC.
|
August 31, 1995 |
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. PATRAMMA
|
February 23, 1995 |
UNITED PAPER MACHINE PROCESS AND SERVICE Vs. CANARA BANK
|
January 27, 1995 |
UNITED TRADING AGENCY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE II BANGALORE
|
December 13, 1995 |
USMAN SAB Vs. DASTAGIR SAB
|
July 12, 1995 |
V AMBU JAKSHI Vs. BANGALORE UNIVERSITY
|
February 22, 1995 |
V AMBUJAKSHI Vs. REGISTER BANGALORE UNIVERSITY
|
February 23, 1995 |
V K CHOODANATHA SETTY Vs. P GOPALACHETTY
|
March 28, 1995 |
V M SALGAOCAR BROS P LTD Vs. COMMISSIONER OF INCOME TAX
|
October 27, 1995 |
V MANJUNATH Vs. ASSISTANT COMMISSIONER BANGALORE NORTHSUB DIVISION
|
December 21, 1995 |
V RADHAMMA GENERAL SECRETARY BHARATH MATHAWATCH ASSEMBLY UNIT EMPLOYEES UNION BANGALORE Vs. MANAGEMENT OF BHARATH MATHA WATCH ASSSEMBLY ANCILLARY UNIT BANGALORE
|
February 3, 1995 |
V RAVINDRANATH Vs. CHAIRMAN AND MANAGING DIRECTOR
|
September 8, 1995 |
V S NAGARAJA SHETTY DEAD Vs. M N KRISHNA
|
June 21, 1995 |
V.M. Salgaocar Bros. (P.) Ltd. Vs. Commissioner of Income-tax
|
October 27, 1995 |
VADIGERI JAMBANNA Vs. HOSPET CO OP CITY BANK LTD
|
April 18, 1995 |
VAGEESH AYYAR Vs. POST GRADUATE SELECTION COMMITTEE
|
August 22, 1995 |
VASANTH NARAYANA TIKARE Vs. JOINT DIRECTOR OF LAND RECORDS BELGAUM
|
February 3, 1995 |
VASU AGARBATHIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
July 5, 1995 |
VENKAMMA Vs. DEPUTY COMMR BANGALORE DIST
|
February 9, 1995 |
VENKAPPA KANNAPPA CHOWDARI Vs. STATE OF KARNATAKA
|
June 29, 1995 |
VENKATAIAH Vs. STATE OF KARNATAKA
|
January 24, 1995 |
VENKATAIAH Vs. STATE OF KARNATAKA
|
January 13, 1995 |
VENKATAPPA Vs. VENKATASWAMI
|
October 20, 1995 |
VENKATARAMAIAH SETTY Vs. PUTTAMMA
|
November 7, 1995 |
VENKATESH Vs. STATE OF KARNATAKA
|
June 21, 1995 |
VENKATESH BABU Vs. STATE OF KARNATAKA
|
September 26, 1995 |
VENKATESHWARA VIDYALAYA BANGALORE Vs. SHAMANTHA
|
November 20, 1995 |
VENKATRAMAN GANAPAYYA HEGDE Vs. ASSISTANT COMMISSIONER SIRSI
|
February 16, 1995 |
VETERINARY COUNCIL OF INDIA Vs. STATE OF KARNATAKA
|
November 27, 1995 |
VIJAYA BANK Vs. COMMERCIAL TAX OFFICER 16TH CIRCLE BANGALORE
|
September 12, 1995 |
VIMALA Vs. B NARAYANASWAMY
|
June 29, 1995 |
VIMALADEVI Vs. A VENKATESHA MURTHY
|
February 9, 1995 |
VINAYAKA AGENCY Vs. STATE OF KARNATAKA
|
August 18, 1995 |
VINAYAKA GRIHA NIRMANA SAHAKARA SANGHA LIMITED Vs. KARNATAKA APPELLATE TRIBUNAL
|
January 18, 1995 |
VIRUPAKSHAIAH ALIAS VEERAIAH Vs. SHIVAPUTRAPPA BASAPPA GOLAPPANAVAR
|
August 23, 1995 |
VISHNU Vs. STATE OF KARNATAKA
|
January 12, 1995 |
VISHNU Vs. DEPUTY COMMISSIONER FOR TRANSPORT SHIMOGA DIVISION SHIMOGA
|
July 4, 1995 |
VISHNU NARAYAN MOGER Vs. STATE OF KARNATAKA
|
August 8, 1995 |
VITHAL MAHADEV PATIL Vs. STATE
|
July 28, 1995 |
VOKKALIGARA SANNAPPA Vs. VOKKALIGARA ANNAIAH
|
July 4, 1995 |
VYSYA BANK LTD. REP. BY ITS GENERAL MANAGER, BANGALORE Vs. GENERAL SECRETARY, ALL INDIA VYSYA BANK EMPLOYEES UNION, BANGALORE & ORS.
|
June 20, 1995 |
WAZIRABI Vs. ABDUL GAFOOR
|
March 30, 1995 |
WEBBS FARM MECHANIZATION PRIVATE LIMTED Vs. OFFICIAL LIQUIDATOR GANDHINAGAR
|
September 28, 1995 |
WILFRED Vs. N A MANIYAR
|
April 21, 1995 |
WORKMEN OF BHARATH ELECTRONICS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 11, 1995 |
Y C GURU Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT TUMKUR
|
March 31, 1995 |
YELLAPPA Vs. STATE OF KARNATAKA
|
August 4, 1995 |
ZULFKAR KHAN Vs. VICE CHANCELLOR GULBARGA UNIVERSITY
|
December 19, 1995 |